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August 8, 2019 |
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July 4, 2019 |
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August 22, 2019 |
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June 28, 2019 |
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December 11, 2019 |
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September 11, 2019 |
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December 4, 2019 |
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February 20, 2019 |
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August 13, 2019 |
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June 6, 2019 |
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January 3, 2019 |
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March 18, 2019 |
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June 10, 2019 |
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January 8, 2019 |
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May 16, 2019 |
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February 1, 2019 |
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February 28, 2019 |
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March 4, 2019 |
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January 28, 2019 |
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March 8, 2019 |
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January 17, 2019 |
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June 12, 2019 |
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November 20, 2019 |
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January 24, 2019 |
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October 4, 2019 |
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July 17, 2019 |
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July 25, 2019 |
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September 16, 2019 |
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June 12, 2019 |
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December 3, 2019 |
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October 17, 2019 |
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March 22, 2019 |
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October 22, 2019 |
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March 6, 2019 |
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October 3, 2019 |
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January 4, 2019 |
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September 18, 2019 |
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October 18, 2019 |
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August 19, 2019 |
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December 12, 2019 |
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February 6, 2019 |
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July 10, 2019 |
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August 29, 2019 |
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February 6, 2019 |
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January 24, 2019 |
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July 30, 2019 |
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June 6, 2019 |
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October 17, 2019 |
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January 22, 2019 |
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April 5, 2019 |
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February 26, 2019 |
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July 22, 2019 |
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November 5, 2019 |
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January 15, 2019 |
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December 4, 2019 |
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December 9, 2019 |
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November 6, 2019 |
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February 5, 2019 |
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June 24, 2019 |
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April 1, 2019 |
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March 14, 2019 |
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March 28, 2019 |
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April 10, 2019 |
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April 24, 2019 |
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December 18, 2019 |
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January 17, 2019 |
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December 2, 2019 |
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November 26, 2019 |
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June 13, 2019 |
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February 15, 2019 |
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June 12, 2019 |
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August 5, 2019 |
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September 4, 2019 |
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June 13, 2019 |
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June 25, 2019 |
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February 27, 2019 |
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December 5, 2019 |
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March 1, 2019 |
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January 17, 2019 |
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April 16, 2019 |
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March 1, 2019 |
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February 15, 2019 |
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July 15, 2019 |
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April 22, 2019 |
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July 4, 2019 |
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August 21, 2019 |
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February 22, 2019 |
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July 23, 2019 |
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March 11, 2019 |
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June 20, 2019 |
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July 18, 2019 |
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March 22, 2019 |
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June 19, 2019 |
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September 18, 2019 |
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November 5, 2019 |
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July 22, 2019 |
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October 7, 2019 |
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January 8, 2019 |
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March 15, 2019 |
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January 29, 2019 |
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July 19, 2019 |
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July 11, 2019 |
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July 25, 2019 |
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April 3, 2019 |
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January 10, 2019 |
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July 26, 2019 |
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January 25, 2019 |
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November 5, 2019 |
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January 21, 2019 |
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October 7, 2019 |
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August 26, 2019 |
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April 12, 2019 |
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July 8, 2019 |
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October 9, 2019 |
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October 1, 2019 |
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September 11, 2019 |
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October 3, 2019 |
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November 5, 2019 |
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August 8, 2019 |
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June 17, 2019 |
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July 11, 2019 |
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August 14, 2019 |
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August 23, 2019 |
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October 4, 2019 |
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October 18, 2019 |
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February 15, 2019 |
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December 11, 2019 |
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June 12, 2019 |
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December 3, 2019 |
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November 20, 2019 |
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April 16, 2019 |
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July 29, 2019 |
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August 21, 2019 |
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March 27, 2019 |
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August 28, 2019 |
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September 13, 2019 |
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July 15, 2019 |
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September 26, 2019 |
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June 7, 2019 |
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October 15, 2019 |
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ARUN SOPAN BANALE Vs. STATE OF MAHARASHTRA
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June 10, 2019 |
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ARUNA BHIMRAO ATHWALE Vs. STATE OF MAHARASHTRA
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April 29, 2019 |
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ARUNA MADHAVRAO WANKHEDE Vs. THE DIVISIONAL COMMISSIONER, AMRAVATI AND ORS
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December 4, 2019 |
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ARUNABAI BHAUSAHEB MALI Vs. MANUBAI KASHINATH DHONGADE
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July 30, 2019 |
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ARUNIMA NAVEEN TAKIAR Vs. NAVEEN TAKIAR
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January 29, 2019 |
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ARVIND JANARDHAN PANDEY Vs. INCOME TAX OFFICER
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March 5, 2019 |
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ARVIND JERAM KOTECHA Vs. PRABHUDAS DAMODAR KOTECHA
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November 28, 2019 |
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ARVIND V. SHETH Vs. MAHENDRA MOHANLAL JAIN
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September 11, 2019 |
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ARVINDKUMAR JAIN DHAKAD Vs. UNION OF INDIA
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July 1, 2019 |
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ARYA SHIP CHARTERERS PVT LTD Vs. COMMISSIONER OF CUSTOMS
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August 29, 2019 |
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ARZAN KHAMBATTA Vs. MARTIN BORCHERT
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October 11, 2019 |
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ASARAM S/O DEORAO SAKALKAR Vs. JAYSHREE W/O VISHNU SAKALKAR
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April 11, 2019 |
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ASEEM GUPTA Vs. BANDU BHAUJI SIDAM
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July 24, 2019 |
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ASHA Vs. V ANSANEYALU
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July 22, 2019 |
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February 4, 2019 |
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ASHA DEVIDAS SOLANKE Vs. DEVIDAS GOVINDRAO SOLANKE
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August 7, 2019 |
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ASHA JAIN, PROPRIETOR D K STEEL Vs. UNION OF INDIA
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February 26, 2019 |
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ASHA PATIL @ ASHA SAGAR RATHI Vs. STATE OF MAHARASHTRA
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September 18, 2019 |
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ASHA UNDER WATER SERVICES PVT LTD Vs. STATE OF MAHARASHTRA
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March 18, 2019 |
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ASHABAI KUNDALIK CHATE Vs. STATE OF MAHARASHTRA
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September 23, 2019 |
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ASHESH BUSA Vs. ATUL GANDHI
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June 17, 2019 |
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ASHIRWAD PROJECTS A PARTNERSHIP FIRM Vs. ADDHAR MERCANTILE PVT LTD
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January 30, 2019 |
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ASHISH BUDDHABHARAT NANDESHWAR Vs. STATE OF MAHARASHTRA
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July 25, 2019 |
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ASHISH CHANDRASINGH JHAVERI Vs. YASHWANT ANKUSH BHANDARI & ORS
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January 15, 2019 |
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ASHISH MAHENDRAKAR Vs. STATE OF MAHARASHTRA
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September 13, 2019 |
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ASHISH RAMKISAN SARAF AND ORS Vs. M/S. THYSSENKRUPP INDUSTRIES INDIA PRIVATE LIMITED
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February 14, 2019 |
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ASHLESHA POWER CONTROLS Vs. EMPLOYEES PROVIDENT FUND APPELLATE
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November 5, 2019 |
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ASHOK Vs. STATE OF MAHARAHTRA
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July 17, 2019 |
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ASHOK ANANDRAO MANE Vs. MANAGING DIRECTOR
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May 2, 2019 |
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ASHOK B SHETYE Vs. STATE OF GOA
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March 19, 2019 |
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ASHOK B. MHATRE AND ORS. Vs. THE STATE OF MAHARASHTRA
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November 19, 2019 |
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ASHOK BANSIDHAR AGARWAL Vs. STATE OF MAHARASHTRA
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July 22, 2019 |
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ASHOK DADAJI RECHANKAR Vs. AGRICULTURAL PRODUCE MARKET
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November 8, 2019 |
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ASHOK DASHRATH RANA Vs. EDIT II PRODUCTION
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June 4, 2019 |
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ASHOK KISANRAO HANDE Vs. STATE OF MAHARASHTRA
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March 25, 2019 |
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ASHOK LAXMAN SASTHE AND ORS. Vs. STATE OF MAHARASHTRA AND ORS.
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June 27, 2019 |
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ASHOK MAROTI GARKAL Vs. STATE OF MAHARASHTRA
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October 16, 2019 |
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ASHOK PUNDALIK GAVADE Vs. STATE OF MAHARASHTRA
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January 30, 2019 |
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ASHOK RAMCHANDRA JOSHI Vs. VIDYA VAIBHAV SHIKSHAN MANDAL AND ORS
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February 28, 2019 |
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ASHOK RATANLAL KHATOD Vs. SUNITA SANJAY PAWADE
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November 25, 2019 |
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January 9, 2019 |
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December 6, 2019 |
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February 28, 2019 |
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June 7, 2019 |
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May 4, 2019 |
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February 12, 2019 |
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ASHU KHURANA DUTT Vs. ANEESHA ASHU DUTT
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December 5, 2019 |
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ASHWAMEDH CO-OPERATIVE HOUSING SOCIETY LTD. Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI
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January 15, 2019 |
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ASHWIN LILADHAR SHAH Vs. LIFE INSURANCE CORPORATION OF INDIA
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April 4, 2019 |
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ASHWINI ASHISH DIGHE Vs. UNION OF INDIA
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August 7, 2019 |
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ASHWINI D MONGA & ORS Vs. STATE OF MAHARASHTRA & ORS
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March 26, 2019 |
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ASHWINI RAMMEHER SHARMA Vs. STATE OF MAHARASHTRA
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April 8, 2019 |
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ASIAN PAINTS LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX-LTU, MUMBAI
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January 17, 2019 |
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ASIF AMIN KADARI Vs. THE DIVISIONAL COMMISSIONER, APPELLATE AUTHORITY, NASHIK AND ORS.
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October 18, 2019 |
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ASIYA ANWAR SHAIKH Vs. STATE OF MAHARASHTRA
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July 11, 2019 |
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ASLAM HAIDER KHAN Vs. STATE OF MAHARASHTRA
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September 5, 2019 |
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ASLAM ISMAIL KHAN DESHMUKH Vs. ASAP FLUIDS PVT LTD
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February 22, 2019 |
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ASMITA INDIA LTD Vs. SIDDHI DEVELOPERS
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July 25, 2019 |
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ASREC (INDIA) LIMITED Vs. STATE OF MAHARASHTRA
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December 13, 2019 |
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January 24, 2019 |
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ASSISTANT COLLECTOR OF CUS Vs. HASANALI RUMI
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December 17, 2019 |
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November 5, 2019 |
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September 4, 2019 |
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ASSOCIATION OF MANAGEMENTS OF POLYTECHNICS Vs. ELECTION COMMISSION OF INDIA
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October 1, 2019 |
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ASSOCIATION OF SUB-ORDINATE SERVICE OF ENGINEERS MAHARASHTRA STATE Vs. STATE OF MAHARASHTRA
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February 6, 2019 |
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ATCO INTERIORS PRIVATE LIMITED Vs. JUST RIGHT MIDDLE EAST FZCO
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March 11, 2019 |
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ATIKUL HABIBUL REHMAN SHAIKH Vs. STATE OF MAHARASHTRA
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December 2, 2019 |
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ATMARAM Vs. SANGITA
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November 5, 2019 |
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ATMARAM Vs. STATE OF MAHARASHTRA
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March 20, 2019 |
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ATMARAM DASRATH UKEY Vs. STATE OF MAHARASHTRA
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February 26, 2019 |
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ATMARAM JAGNU BELSARE Vs. STATE OF MAHARASHTRA
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March 6, 2019 |
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ATUL PROJECTS INDIA (P) LTD. Vs. UNION OF INDIA AND ORS.
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January 24, 2019 |
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AUDHUT TIMBLO INDIAN INHABITANT Vs. ASSISTANT COMMISSIONER OF INCOME TAX
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November 27, 2019 |
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AVADHESH MUKUTBIHARI SHARMA Vs. STATE OF MAHARASHTRA
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May 2, 2019 |
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AVINASH ALIAS MADHAV GOROBA KAMBLE Vs. STATE OF MAHARASHTRA
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April 4, 2019 |
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AVINASH KARNIK Vs. AJIT KARNIK
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June 3, 2019 |
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AVINASH PRABHAKAR CHANDRA Vs. STATE OF MAHARASHTRA
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April 30, 2019 |
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AXIOM CORDAGES LTD Vs. UNION OF INDIA & ORS.
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March 15, 2019 |
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AYUSHAJAY CONSTRUCTIONS PVT LTD Vs. GEMS EQUITIES & SECURITIES PVT. LTD.
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November 6, 2019 |
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AZAD HAWKERS UNION Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI
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November 4, 2019 |
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AZHAR ALI Vs. STATE OF MAH .
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November 15, 2019 |
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BABAN AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
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July 17, 2019 |
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BABAN DEVJI RATHOD Vs. STATE OF MAHARASHTRA
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April 10, 2019 |
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BABAN RAMBHAU TIKANDE Vs. VITHAL MANDIR SWAKUL SALI SAMAJ PUBLIC TRUST
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August 6, 2019 |
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BABAN RAMCHANDRA SHUKLA Vs. STATE OF MAHARASHTRA
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October 4, 2019 |
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BABANRAO VITHOBA PINGLE (SINCE DECEASED) THROUGH LRS Vs. BHIKU ALIAS BHIKAJI SHANKAR KOKATE & ORS
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March 1, 2019 |
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BABARAO S/O PANDURANGJI PATIL AND ANOTHER Vs. KALAVATI W/O RAMBHAUJI SATHAWANE AND OTHERS
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February 4, 2019 |
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BABASHEB NARAYAN NAIK Vs. STATE OF MAHARASHTRA
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October 14, 2019 |
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BABI JANU FALE Vs. INSPECTOR GENERAL OF PRISONS
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July 5, 2019 |
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BABLU SHOUKAT KALAL Vs. STATE OF MAHARASHTRA
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September 16, 2019 |
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BABULAL MANIK SHAIKH Vs. BABU MARUTI SAMUDRAWANE
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September 4, 2019 |
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BABULAL S/O BAPURAO KODAPE Vs. RESMABAI NARAYANRAO KAURATI
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January 4, 2019 |
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BABULKHAN WALI MOHAMMAD KHAN PATHAN Vs. STATE OF MAHARASHTRA
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April 11, 2019 |
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BABURAJ T G Vs. VIKAS ATMARAM KHARE
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January 28, 2019 |
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BABURAO @ SAGAR RUPAJI DHURI Vs. STATE OF MAHARASHTRA
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December 20, 2019 |
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BABURAO NAROBA BARGALE Vs. SURENDRA BABURAO SHETTY
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July 11, 2019 |
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BABURAO PANDURANG MADANE Vs. JAGANNATH SOPAN ZINJE
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July 29, 2019 |
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April 15, 2019 |
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November 7, 2019 |
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BAI MAMUBAI BHIMJI BHANJI TRUST, THROUGH ITS TRUSTEES Vs. NEELKANTH MANSIONS & INFRASTRUCTURE PVT LTD
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April 5, 2019 |
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BAI MAMUBAI TRUST Vs. SUCHITRA
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September 13, 2019 |
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BAJAJ ALLIANZ GENERAL INSURANCE CO LTD Vs. MALEKABI
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July 4, 2019 |
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November 14, 2019 |
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BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LTD Vs. KISAN RAGHUJI ZALWADE
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June 28, 2019 |
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BAJAJ ALLIANZ LIFE INSURANCE COMPANY LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 1(1)
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November 19, 2019 |
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BAJIRAO BALIRAM PATIL Vs. STATE OF MAHARASHTRA
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March 19, 2019 |
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BAJRANGLAL VYANKATLAL MALU Vs. SECRETARY TO THE GOVT OF INDIA
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July 1, 2019 |
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BAL VIKAS SHISHU BHAVAN Vs. SHEKHAR DILIP ERANDE
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October 4, 2019 |
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BALAJI DEVIDAS MORE Vs. STATE OF MAHARASHTRA
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March 26, 2019 |
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BALAJI GINNING FACTORY Vs. ASSISTANT PROVIDENT FUND COMMISSIONER
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September 3, 2019 |
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BALAJI GYANOBA CHIKHALE Vs. UTTAMRAO GANPATRAO PATIL
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September 5, 2019 |
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BALAJI KISHAN NAGARWAD Vs. STATE OF MAHARASHTRA
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January 30, 2019 |
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BALAJI PRESSURE VESSELS LIMITED Vs. BHARAT PETROLEUM COMPANY LIMITED
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March 15, 2019 |
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BALASAHEB DEVRAM WAGH Vs. KARMAVEER KAKASAHEB WAGH
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July 26, 2019 |
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BALASAHEB S/O RAMRAO BADE Vs. STATE OF MAHARASHTRA
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April 9, 2019 |
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BALASAHEB S/O. SHRIMANTRAO DESHMUKH Vs. DIVISIONAL JOINT REGISTRAR
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December 31, 2019 |
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BALASO KRISHNA GHADGE Vs. MARUTI JOTI PAWAR
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February 13, 2019 |
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BALJIT KAUR Vs. STATE OF MAHARASHTRA
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March 15, 2019 |
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BALKRISHNA INDUSTRIES LIMITED Vs. THE UNION OF INDIA & ORS
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March 15, 2019 |
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BALU Vs. THE STATE OF MAHARASHTRA
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June 21, 2019 |
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BALU Vs. COMMISSIONER OF POLICE, AURANGABAD
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March 26, 2019 |
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BALU Vs. STATE OF MAHARASHTRA
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April 4, 2019 |
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BALU DASU RATHOD Vs. STATE OF MAHARASHTRA
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September 4, 2019 |
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BALWANT S/O NARAYAN KANNAV Vs. STATE OF MAHARASHTRA
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September 13, 2019 |
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January 11, 2019 |
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BANDU BHAUJI SIDAM Vs. STATE OF MAHARASHTRA
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February 22, 2019 |
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BANDUNANA MANIKRAO SABNIS Vs. STATE OF MAHARASHTRA
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October 11, 2019 |
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BANK OF BARODA Vs. PARAMOUNT CONDUCTORS LTD.
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November 14, 2019 |
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July 29, 2019 |
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July 23, 2019 |
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BAPU Vs. STATE OF MAHARASHTRA
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August 2, 2019 |
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BAPU Vs. STATE OF MAHARASHTRA
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October 15, 2019 |
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BAPU SHAHAJI GAIKWAD Vs. STATE OF MAHARASHTRA
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April 5, 2019 |
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January 21, 2019 |
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September 26, 2019 |
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BARKU CHANDAR JAGTAP Vs. STATE OF MAHARASHTRA
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December 11, 2019 |
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BARKYA Vs. THE STATE OF MAHARASHTRA
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September 17, 2019 |
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November 18, 2019 |
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BASAWARAJ Y. PATIL Vs. STATE OF GOA
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September 25, 2019 |
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December 11, 2019 |
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June 6, 2019 |
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October 9, 2019 |
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September 27, 2019 |
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BEICO INDUSTRIES PVT. LTD. Vs. UNION OF INDIA
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June 13, 2019 |
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August 23, 2019 |
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July 4, 2019 |
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October 3, 2019 |
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March 8, 2019 |
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September 26, 2019 |
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BETTS INDIA PVT. LTD. Vs. ASSTT COMMISSIONER OF INCOME TAX
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November 5, 2019 |
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BETTS INDIA PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE ICE HOUSE,
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September 24, 2019 |
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December 4, 2019 |
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BHAGINI MANDAL Vs. STATE OF MAHARASHTRA
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September 3, 2019 |
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March 20, 2019 |
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BHAGVAN Vs. STATE OF MAHARASHTRA
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November 14, 2019 |
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September 5, 2019 |
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BHAGWAN Vs. JAYSINGRAO
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June 24, 2019 |
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October 16, 2019 |
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January 31, 2019 |
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January 21, 2019 |
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BHAGWAN SAKHARAM PAWAR Vs. STATE OF MAHARASHTRA
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December 26, 2019 |
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BHAGWAN SHIVRAM GUPTE Vs. THE UNION OF INDIA AND ORS.
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March 8, 2019 |
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BHAGWANT Vs. RADHIKA
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April 5, 2019 |
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BHAGWAT Vs. STATE OF MAHARASHTRA
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July 31, 2019 |
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BHAGWAT MUNJABHAU HOGE Vs. STATE OF MAHARASHTRA
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June 7, 2019 |
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BHAGWATI BHUVAN CO-OPERATIVE HOUSING SOCIETY LIMITED Vs. STATE OF MAHARASHTRA
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October 4, 2019 |
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BHAGWATI BHUVAN CO-OPERATIVE HOUSING SOCIETY LIMITED, MUMBAI Vs. STATE OF MAHARASHTRA, THROUGH ADDITIONAL CHIEF SECRETARY
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September 25, 2019 |
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BHAGYASHRI HOLKAR Vs. STATE OF MAHARASHTRA
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August 14, 2019 |
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BHAGYASHRI VILAS KALE Vs. STATE OF MAHARASHTRA
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March 15, 2019 |
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BHAKTARAJ PARASRAM ANGULWAR Vs. STATE OF MAHARASHTRA
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December 16, 2019 |
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BHANUDAS GOVINDA KHADSE Vs. STATE OF MAHARASHTRA
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March 3, 2019 |
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BHARAT Vs. STATE OF MAHARASHTRA
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August 1, 2019 |
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June 1, 2019 |
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June 7, 2019 |
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BHARAT KANTILAL PARIKH AND ORS. Vs. STATE OF MAHARASHTRA AND ORS.
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December 20, 2019 |
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BHARAT PETROLEUM CORPORATION Vs. ANURADHA AJIT MALGAONKAR
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July 4, 2019 |
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BHARAT PETROLEUM CORPORATION LTD Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI
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April 25, 2019 |
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BHARAT SANCHAR NIGAM LIMITED Vs. UNITY TELECOM INFRASTRUCTURE LTD.
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August 20, 2019 |
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BHARAT SANCHAR NIGAM LTD Vs. SAROJANI UTTAMRAO NAIK
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January 23, 2019 |
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BHARAT SANCHAR NIGAM LTD , OSMANABAD Vs. PURUSHOTTAM MARTANDARAO DESHMUKH (DIED) THROUGH LEGAL HEIRS
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April 24, 2019 |
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BHARATI VIDYAPEETH Vs. ULKA PRADEEP ADHAV
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November 11, 2019 |
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BHARATI WD/O RAMESHRAO ATOLE Vs. BEBITAI PUNJABRAO ATOLE
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October 16, 2019 |
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BHARTI AIRTEL LIMITED Vs. MAHARASHTRA INFORMATION TECHNOLOGY CORPORATION LIMITED
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August 19, 2019 |
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BHARTI AXA GENERAL INSURANCE COMPANY LTD Vs. ALKA
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July 31, 2019 |
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BHARTIYA GOVANSH RAKSHAN SANVARDHHAN PARISHAD Vs. STATE OF MAHARASHTRA
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October 11, 2019 |
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BHASKAR Vs. STATE OF MAHARASHTRA
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July 3, 2019 |
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BHASKAR KHASHABA YEWLE Vs. STATE OF MAHARASHTRA
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October 9, 2019 |
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BHATIA COAL WASHERIES LTD. Vs. MAHARASHTRA STATE MINING CORPORATION LTD.
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October 9, 2019 |
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BHATUSING VIRANGYA RAVTALE Vs. STATE OF MAHARASHTRA
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July 16, 2019 |
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BHAU VALVE Vs. INSPECTOR GENERAL OF PRISONS, PANAJI GOA
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January 16, 2019 |
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BHAURAO Vs. RAVSAHEB
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June 4, 2019 |
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BHAUSAHEB BABASAHEB KAPSE Vs. STATE OF MAHARASHTRA
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January 3, 2019 |
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BHAVANA KIRIT VORA AND ORS Vs. KUSHAL SURENDRA SHAH AND ORS
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March 11, 2019 |
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BHAVIK BHIMJIYANI Vs. URBAN INFRASTRUCTURE REAL ESTATE FUND
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December 4, 2019 |
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BHAVYA HEIGHT CO-OPERATIVE HOUSING SOCIETY LTD. Vs. MUMBAI METROPOLITAN REGION DEVELOPMENT AUTHORITY
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June 19, 2019 |
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BHIKAJI S/O DAULAT NAGARE Vs. STATE OF MAHARASHTRA
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January 30, 2019 |
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BHIKAMCHAND RAGHUNATHMAL JAIN Vs. VINAYKUMAR BHIKAMCHAND JAIN
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April 5, 2019 |
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BHIKAN ASARAM Vs. SK. AKHTAR AND ORS.
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September 27, 2019 |
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BHIMABAI DHONDIRAM DHANVATE Vs. SURYAKANT SANDIPAN MORE
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January 25, 2019 |
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BHIMRAO Vs. ADDITIONAL COLLECTOR, YAVATMAL, CIVIL LINES
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March 27, 2019 |
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BHIMRAO GAMBHIR SALUNKE, Vs. STATE OF MAHARASHTRA
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October 4, 2019 |
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BHOLA S/O BASO RAI Vs. SHARDA INDUSTRIES, ENGINEERING WORKS LTD
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May 1, 2019 |
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BHOLA VIJAYPRASAD GUPTA Vs. STATE OF MAHARASHTRA
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July 23, 2019 |
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BHUPAL MALAYYA AGBATTINI Vs. STATE OF MAHARASHTRA
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April 9, 2019 |
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BHUPENDRA SHRIDHAR WANI Vs. STATE OF MAHARASHTRA
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January 11, 2019 |
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BHUPENDRASINGH S/O SARDARSINGH PARMAR Vs. COMPETENT AUTHORITY
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December 20, 2019 |
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BHUPESH SEVANTILAL SHAH Vs. M/S BHOOMI TRACTORS SALES & SERVICES
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January 14, 2019 |
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BHURA S/O RAOSU PAWAR Vs. SYED HANIF S/O SYED
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January 4, 2019 |
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BIJAYABAI Vs. STATE OF MAHARASHTRA
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September 4, 2019 |
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BIJU K BALAN Vs. STATE OF MAHARASHTRA
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January 23, 2019 |
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BILT GRAPHIC PAPER PRODUCTS LTD. Vs. THE STATE OF MAHARASHTRA
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January 11, 2019 |
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BMS CHEMIE AND ORS. Vs. UNION OF INDIA AND ORS.
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April 4, 2019 |
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BOARD OF TRUSTEES OF PORT Vs. STATE OF MAHARASHTRA
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October 9, 2019 |
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BOBBY NNA NOBIE Vs. UNION OF INDIA (THROUGH NCB, MUMBAI)
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April 15, 2019 |
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BOMBAY DIOCESAN TRUST
ASSOCIATION PRIVATE LIMITED Vs. CHANKYA GYAN KENDRA
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November 29, 2019 |
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BOMBAY DYEING Vs. UNIVERSAL WOLLEN MILLS
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October 8, 2019 |
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BOMBAY DYEING & MFG CO LTD Vs. COMMISSIONER OF SALES TAX
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April 16, 2019 |
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BOMBAY DYEING AND MANUFACTURING CO Vs. SHAAN REALTORS PRIVATE LIMITED
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January 4, 2019 |
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BOMBAY SALESIAN SOCIETY Vs. STATE OF MAHARASHTRA
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October 10, 2019 |
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BOMBAY SLUM REDEVELOPMENT CORPORATION LIMITED Vs. SAMIR NARAIN BHOJWANI
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September 13, 2019 |
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BOMBAY SUBURBAN KHATIK ASSOCIATION Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY
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December 19, 2019 |
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BOMBAY WELL PRINT INKS PVT. LTD Vs. COMMISSIONER, GOODS & SERVICES TAX COUNCIL
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February 25, 2019 |
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BOMBAY WIRE ROPES LIMITED Vs. STATE OF MAHARASHTRA
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February 13, 2019 |
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BORIM DEVELOPMENT TRUST Vs. STATE OF GOA
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October 10, 2019 |
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BOSKALIA INTERNATIONAL DREDGING Vs. DEPUTY DIRECTOR OF INCOME TAX
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February 21, 2019 |
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BRAGANZA CONSTRUCTION PVT. LTD. Vs. ASST. COMMISSIONER OF INCOME TAX, CIRCLE-2(1), PANAJI, GOA
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December 6, 2019 |
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BRANCH MANAGER Vs. VANMALA VIJAY DHOTE
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January 11, 2019 |
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BRANCH MANAGER, NATIONAL INSURANCE CO LTD Vs. SUMAN
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July 9, 2019 |
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BRANCH MANAGER, NATIONAL INSURANCE CO. LTD., Vs. ROSHAN GOVARDHAN LOKHANDE,
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July 9, 2019 |
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BRAND DAVID COMMUNICATIONS PVT. LTD. Vs. VIVO MOBILE INDIA PRIVATE LIMITED
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October 28, 2019 |
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BRAND DAVID COMMUNICATIONS PVT. LTD. AND ORS. Vs. VIVO MOBILE INDIA PVT. LTD. AND ORS.
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October 15, 2019 |
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BRIJDA ROADLINES PVT LTD Vs. UNION TERRITORY OF DAMAN AND DIU & ORS
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February 13, 2019 |
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BULLS EYE MEDIA PVT. LTD. Vs. CENTRAL RAILWAY
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December 11, 2019 |
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BUSINESS PROCESS OUTSOURCING Vs. THE AUTHORITY FOR ADVANCE RULINGS (INCOME TAX), MUMBAI AND ANOTHER
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March 22, 2019 |
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BUTTI Vs. STATE OF MAHARASHTRA
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September 5, 2019 |
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C M ABDUL KHADAR Vs. STATE OF GOA
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February 15, 2019 |
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C VENKATACHALAPATHY Vs. N A RAGHAVENDRA
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June 4, 2019 |
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C.M.S. INFO SYSTEMS LTD. Vs. COMMISSIONER CGST MUMBAI
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July 9, 2019 |
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CABCOM CABLES LIMITED Vs. SBI GLOBAL FACTORS LIMITED
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September 25, 2019 |
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CABRA INSTALACIONES Y SERVICIOS Vs. MAHARASHTRA STATE ELECTRICITY DISTRIBUTION COMPANY LIMITED
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July 29, 2019 |
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CAMELOT ENTERPRISES PRIVATE LIMITED Vs. TAX RECOVERY OFFICER CENTRAL-3 AND ORS.
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April 1, 2019 |
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CAPGEMINI TECHNOLOGY SERVICES INDIA LIMITED Vs. THE UNION OF INDIA
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March 1, 2019 |
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CAPRIHANS INDIA LIMITED Vs. HINDOOSTAN MILLS LIMITED
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June 3, 2019 |
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CARE HOSPITALS, GANGA CARE HOSPITALS LIMITED, NAGPUR Vs. NILESH S/O DIGAMBAR THAKRE
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April 8, 2019 |
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CARGIL INDIA PRIVATE LIMITED Vs. M. M. OIL ENTERPRISES
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May 16, 2019 |
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CARMELA DE SA E FERNANDES Vs. UNION OF INDIA
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November 26, 2019 |
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CARNET ELIAS FERNANDES Vs. ADITYA BIRLA FINANCE LTD
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May 3, 2019 |
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CATHERINE DATTA Vs. SEEMA PARAB
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May 2, 2019 |
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CELESTINE REGIN DMELLO Vs. RAKESH KAPOOR
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October 10, 2019 |
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CENTRAL BOARD OF TRUSTEES, EPF Vs. PATEL ENGINEERING LTD
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April 10, 2019 |
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CENTRAL BUREAU OF INVESTIGATION Vs. SAMSON D'SOUZA AND ORS.
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July 17, 2019 |
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CENTRAL BUREAU OF INVESTIGATION, MUMBAI Vs. BHUPENDRA CHAMPAKLAL DALALVYAS
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January 30, 2019 |
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CENTRAL WAREHOUSING CORPORATION Vs. AQDAS MARITIME AGENCY PVT LTD
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June 14, 2019 |
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CENTRIENT PHARMACEUTICALS INDIA PVT. LTD. Vs. HINDUSTAN ANTIBIOTICS LTD.
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July 31, 2019 |
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CENTURY RAYON LIMITED Vs. IVP LIMITED
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January 9, 2019 |
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CENVEO PUBLISHER SERVICES INDIA LTD. Vs. UNION OF INDIA AND ORS.
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February 1, 2019 |
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CHACHA @ GULAM AHMED Vs. STATE OF MAHARASHTRA
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September 26, 2019 |
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CHAGAN Vs. EDUCATION OFFICER (SECONDARY)
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March 25, 2019 |
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CHAILBIHARI TRADING PRIVATE LIMITED Vs. UNION OF INDIA
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August 28, 2019 |
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CHAIRMAN Vs. SHOBHA
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December 12, 2019 |
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CHAIRMAN AGRICULTURAL PRODUCE AND MARKET COMMITTEE, JALNA AND ORS. Vs. SHAIKH WAJED SHEIKH SHAH
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January 30, 2019 |
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CHAIRMAN KASARSHIRAMBE MILK PRODUCE SOCIETY LTD. Vs. YASHODA ASHOK MANE
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December 5, 2019 |
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CHALISGAON TEXTILE MILLS Vs. BALU CHHAGAN JIREMALI
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June 12, 2019 |
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CHAMBER OF TAX CONSULTANTS, MUMBAISARBHUSHAN Vs. CENTRAL BOARD OF DIRECT TAXES, DEPARTMENT OF REVENUE, MINISTRY OF FINANCE, GOVERNMENT OF INDIA, NEW DELHI
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April 11, 2019 |
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CHAMPALAL KAPOORCHAND JAIN Vs. NAVYUG CLOTH STORES
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November 26, 2019 |
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CHAND SHAH RAHEMAN SHAH Vs. PAVAN SHARMA AND ORS.
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February 1, 2019 |
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CHANDAN BAPURAO KARWADE Vs. RASHTRA SANT TUKDOJI MAHARAJ
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April 4, 2019 |
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CHANDAN GAGAN THAKUR Vs. DISTRICT DEPUTY REGISTRAR (CS) (II)
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September 30, 2019 |
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CHANDBIBI ZAIDI Vs. STATE OF MAHARASHTRA
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October 16, 2019 |
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CHANDKHA Vs. STATE OF MAHARASHTRA
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July 1, 2019 |
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CHANDKHAN FARIDKHAN PATEL Vs. MEHRUNISSA BEGUM
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July 22, 2019 |
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CHANDRABHAGA ANANDA KUDLE Vs. PROPOSED SANJAY SAHAKARI GRAH NIRMAN SANSTHA MARYADIT, SANGLI
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March 18, 2019 |
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CHANDRABHAGA DASHARATH MORE Vs. JABBARALI IBRAHIMALI SAYYAD
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August 21, 2019 |
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CHANDRADEO Vs. STATE OF MAHARASHTRA
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August 13, 2019 |
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CHANDRAKALA KRISHNA DHOLE Vs. BHIMRAO DATTU KADAM
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March 1, 2019 |
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CHANDRAKALABAI W/O BAPURAO SHIRSAT Vs. HABIB KHAN
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December 4, 2019 |
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CHANDRAKANT BHIKAJI ZORE Vs. STATE OF MAHARASHTRA
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February 7, 2019 |
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CHANDRAKANT KESHAV MOHITE Vs. STATE OF MAHARASHTRA
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December 3, 2019 |
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CHANDRAKANT PANDURANG SHINGADE Vs. WALCHAND GULABCHAND BORA
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August 6, 2019 |
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CHANDRAKANT SAMPAT KAMBLE Vs. VASANT SAMPAT KAMBLE
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March 8, 2019 |
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CHANDRASHEKAR VAST Vs. STATE OF GOA
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June 26, 2019 |
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CHANDRASHEKHAR M. GHULE PATIL Vs. STATE OF MAHARASHTRA
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May 2, 2019 |
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CHARANJEET CHANDERPAL Vs. DHARINI NARENDRA NAGDA
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January 8, 2019 |
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CHARUSHILA Vs. STATE OF MAHARASHTRA
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August 8, 2019 |
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CHAVAN AUTOWHEELS PVT. LTD Vs. STATE OF MAHARASHTRA
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February 8, 2019 |
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CHENAB BRIDGE PROJECT UNDERTAKING Vs. KONKAN RAILWAY CORPORATION LTD.
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January 17, 2019 |
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CHETAK CO-OPERATIVE HOUSING SOCIETY LTD. Vs. SANDHU BUILDERS
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January 11, 2019 |
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CHETAN ASSOCIATES Vs. ABHILASHA CO-OP. HSG. SOC. LTD.
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November 21, 2019 |
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CHETAN R. SHAH Vs. EMKAY FINCAP LTD.
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October 22, 2019 |
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CHHAYA Vs. STATE OF MAHARASHTRA
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November 8, 2019 |
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CHHAYA PRAKASHRAO BANKAR Vs. SACHIN AMBADAS THOSARE
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October 10, 2019 |
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CHIDAMBAR R. CHANEKAR Vs. SHIRISH GADKAR
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June 19, 2019 |
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CHIEF EXECUTIVE OFFICEER Vs. SHRIRAM HANUMANT MESHRAM
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January 14, 2019 |
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CHIEF EXECUTIVE OFFICER Vs. BABARAO PUNDALIK SHAMKUNWAR
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June 13, 2019 |
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CHIEF EXECUTIVE OFFICER Vs. SANGITA SHRIRAM MADAVI
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November 19, 2019 |
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CHIEF EXECUTIVE OFFICER & CHAIRMAN Vs. PANDURANG RAMBHAU CHOUDHARY
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October 17, 2019 |
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CHINTAN ASHOK BUSA Vs. MANSI CHINTAN BUSA
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September 18, 2019 |
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CHIRAYU JAMNADAS BHATIA Vs. KARSONDAS LALBHAI NARIELWALA
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July 10, 2019 |
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CHOWGULE AND COMPANY PRIVATE LIMITED Vs. CHAIRMAN, PANGARPATH KHAJAN TENANTS ASSOCIATION
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July 1, 2019 |
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CISF REGIONAL TRAINING CENTRE Vs. RANI ASHOK KAUTHALE
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July 29, 2019 |
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CIT (EXEMPTIONS) Vs. KANAKIA ART FOUNDATION
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March 26, 2019 |
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CITY CO-OP CREDIT & CAPITAL LTD ; SUNIL RATNAPARKHI Vs. OFFICIAL LIQUIDATOR OF M/A SATWIK ELECTRIC CONTROLS PVT LTD
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June 3, 2019 |
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CLARA PATRICIA FERNANDES Vs. OLGA MARIA RODRIGUES
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February 7, 2019 |
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CLINT Vs. STATE OF MAHARASHTRA
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August 28, 2019 |
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CMI FPE LIMITED Vs. UNION OF INDIA
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March 8, 2019 |
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COLLEGE OF ENGINEERING, PUNE Vs. STATE OF MAHARASHTRA & ORS
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February 28, 2019 |
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COMMISSIONER OF AGRICULTURE STATE OF MAHARASHTRA Vs. SHETKARI SHETMAJOOR PANCHAYAT MAH.
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July 4, 2019 |
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COMMISSIONER OF CENTRAL EXCISE Vs. ENCORE HEALTHCARE PVT. LTD.
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March 1, 2019 |
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COMMISSIONER OF CENTRAL EXCISE Vs. MILTON POLYPLAS (I) PVT. LTD
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April 1, 2019 |
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COMMISSIONER OF CENTRAL EXCISE Vs. ISPAT METALLICS INDIA LTD
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April 12, 2019 |
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COMMISSIONER OF CENTRAL EXCISE & SERVICE TAX, PUNE Vs. B J SHIRKE CONSTRUCTION TECHNOLOGY PVT LTD
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March 15, 2019 |
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COMMISSIONER OF CENTRAL EXCISE MUMBAI - V COMMISSIONERATE Vs. RELIANCE MEDIA WORKS LTD.
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December 6, 2019 |
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COMMISSIONER OF CENTRAL EXCISE, PANAJI Vs. INDIAN OIL CORPORATION LTD.
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January 9, 2019 |
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COMMISSIONER OF CENTRAL EXCISE, PUNE-III Vs. ISPAT PROFILES INDIA LTD.
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April 4, 2019 |
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COMMISSIONER OF CENTRAL GST, MUMBAI WEST Vs. CESTAT, MUMBAI
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July 5, 2019 |
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COMMISSIONER OF CENTRAL TAX, PUNE Vs. AMFORGE INDUSTRIES LTD.
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April 26, 2019 |
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COMMISSIONER OF CGST AND CENTRAL Vs. ANE INDUSTRIES PRIVATE LIMITED
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December 6, 2019 |
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COMMISSIONER OF CGST AND CENTRAL Vs. GTL INFRASTRUCTURE LIMITED.
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June 25, 2019 |
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COMMISSIONER OF CGST AND CENTRAL EXCISE, MUMBAI Vs. DHL LOGISTICS (P.) LTD.
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April 22, 2019 |
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COMMISSIONER OF CGST, ST & CENTRAL EXCISE Vs. RASHTRIYA CHEMICALS & FERTILIZERS LTD
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April 18, 2019 |
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COMMISSIONER OF CUSTOMS Vs. MAX OVERSEAS, PANAJI - GOA
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June 4, 2019 |
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COMMISSIONER OF CUSTOMS & CENTRAL EXCISE Vs. TWENTY FIRST CENTURY WIRE RODS
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June 12, 2019 |
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COMMISSIONER OF CUSTOMS & CENTRAL EXCISE Vs. SHIVAM ISPAT(P)
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January 3, 2019 |
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COMMISSIONER OF CUSTOMS & CENTRAL EXCISE GOA COMMISSIONERATE Vs. TWENTY FIRST CENTURY WIRE RODS LTD
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August 22, 2019 |
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COMMISSIONER OF CUSTOMS & CENTRAL EXCISE GOA COMMISSIONERATE, ICE HOUSE, PATTO PLAZA, PANAJI, GOA. Vs. SHIVAM ISPAT PVT. LTD.
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October 1, 2019 |
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COMMISSIONER OF CUSTOMS (GENERAL) Vs. RAZVI SHIPPING AGENCY
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July 1, 2019 |
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COMMISSIONER OF INCOME TAX Vs. MORGAN STANLEY MAURITIUS COMPANY LTD.
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March 19, 2019 |
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COMMISSIONER OF INCOME TAX Vs. BOMBAY PRESIDENCY GOLD CLUB LTD
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April 2, 2019 |
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COMMISSIONER OF INCOME TAX Vs. NARCISSUS INVESTMENTS PVT. LTD.
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July 31, 2019 |
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COMMISSIONER OF INCOME TAX Vs. V.S. DEMPO & CO. PVT. LTD.,
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July 20, 2019 |
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COMMISSIONER OF INCOME TAX Vs. NARCISSUS INVESTMENTS PVT. LTD.
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July 31, 2019 |
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COMMISSIONER OF INCOME TAX Vs. V. M. SALGAONCAR AND BROS. LTD.
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November 7, 2019 |
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COMMISSIONER OF INCOME TAX Vs. RELIANCE LIFE INSURANCE CO. LTD
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June 10, 2019 |
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COMMISSIONER OF INCOME TAX Vs. WELSPUN STEEL LTD
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February 26, 2019 |
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COMMISSIONER OF INCOME TAX Vs. M/S. INDUSIND BANK LTD
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April 22, 2019 |
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COMMISSIONER OF INCOME TAX Vs. SALGAOCAR MINING INDUSTRIES PVT. LTD.
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July 9, 2019 |
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COMMISSIONER OF INCOME TAX Vs. SODDER BUILDER AND DEVELOPERS (P) LTD
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July 16, 2019 |
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COMMISSIONER OF INCOME TAX (EXEMPTION) Vs. MANEKJI MOTA CHARITABLE TRUST
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August 16, 2019 |
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COMMISSIONER OF INCOME TAX (EXEMPTIONS) Vs. SLUM REHABILITATION AUTHORITY
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March 26, 2019 |
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COMMISSIONER OF INCOME TAX (IT)-3 Vs. MSM SATELLITE
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April 23, 2019 |
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COMMISSIONER OF INCOME TAX (TDS)-2 Vs. SAIFEE HOSPITAL
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March 6, 2019 |
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COMMISSIONER OF INCOME TAX (TDS-1), Vs. ASIAN HEART INSTITUTE AND RESEARCH
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March 5, 2019 |
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COMMISSIONER OF INCOME TAX - LTU Vs. RELIANCE INDUSTRIES LTD
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January 15, 2019 |
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COMMISSIONER OF INCOME TAX -17 Vs. KALPANA HANSRAJ
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January 7, 2019 |
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COMMISSIONER OF INCOME TAX, CENTRAL - II, MUMBAI Vs. DHARMA PRODUCTIONS PVT LTD
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March 19, 2019 |
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COMMISSIONER OF INCOME TAX, LTU Vs. TATA CONSULTANCY SERVICES
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March 18, 2019 |
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COMMISSIONER OF INCOME TAX-14, MUMBAI Vs. PFIZER LIMITED
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March 4, 2019 |
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COMMISSIONER OF INCOME TAX-LTU Vs. SI GROUP-INDIA LIMITED
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June 3, 2019 |
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COMMISSIONER OF INCOME TAX-LTU Vs. INDIAN PETROCHEMICALS CORPN
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January 22, 2019 |
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COMMISSIONER OF INCOME TAX-LTU Vs. UNION BANK OF INDIA
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April 16, 2019 |
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COMMISSIONER OF INCOME, INTERNATIONAL Vs. BECHTEL INTERNATIONAL INC
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June 4, 2019 |
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COMMISSIONER OF INCOME-TAX-LTU Vs. RELIANCE INDUSTRIES LTD.
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January 30, 2019 |
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COMMISSIONER OF INCOMETAX2 Vs. AUDCO INDIA LTD.
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March 6, 2019 |
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COMMISSIONER OF SALES TAX MAHARASHTRA Vs. RADHASONS INTERNATIONAL, MUMBAI
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February 8, 2019 |
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COMMISSIONER OF SERVICE TAX, MUMBAI-VII Vs. RELIANCE TELECOM LTD.
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April 16, 2019 |
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COMMISSIONER OF SERVICE TAX-IV Vs. IDEA CELLULAR LIMITED
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January 13, 2019 |
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COMMISSIONER, NASHIK MUNICIPAL CORPORATION Vs. SADASHIV EKNATH JADHAV
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December 16, 2019 |
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COMMISSIONER, THANE MUNICIPAL CORPORATION Vs. JAYANTILAL DHARMAJI SHARMA
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July 1, 2019 |
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COMMISSIONER, THANE MUNICIPAL CORPORATION Vs. STATE OF MAHARASHTRA
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July 1, 2019 |
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COMMR. OF CENTRAL TAX AND C. EX., MUMBAI Vs. P.N. WRITER AND CO. PVT. LTD.
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July 15, 2019 |
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COMMR. OF CGST AND C. EX., MUMBAI EAST Vs. CNH INDUSTRIAL (INDIA) PVT. LTD.
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March 8, 2019 |
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CONCEICAO DIAS Vs. TEREZINHA DIAS
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April 11, 2019 |
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CONCEPT DEVELOPERS & ORS Vs. JAYANTIBHAI RAMBHAI PATEL & ANR
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February 25, 2019 |
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CONSORTIUM COMPRISING OF LARSEN & TOUBRO LIMITED Vs. MUMBAI METROPOLITAN REGIONAL DEVELOPMENT AUTHORITY
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July 24, 2019 |
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CONTAINER CORPORATION OF INDIA LTD Vs. KANDLA CARGO HANDLERS
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July 12, 2019 |
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CORLIM CITIZEN CIVIL & CONSUMER FORUM Vs. STATE OF GOA
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October 10, 2019 |
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CORPORATION OF THE CITY OF PANAJI Vs. DEPUTY COLLECTOR (LA) & LAND ACQUISITION OFFICER
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March 5, 2019 |
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COSMOS REALTORS JOINT VENTURE Vs. MUNICIPAL CORPORATION FOR CITY OF THANE
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August 6, 2019 |
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COURT ON ITS OWN MOTION Vs. STATE OF MAHARASHTRA
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December 10, 2019 |
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COURTS ON ITS OWN MOTION Vs. COMMISSIONER OF POLICE
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October 3, 2019 |
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COVERNTRY SPRINGS AND ENGINEERING COMPANY LIMITED Vs. ASSETS RECONSTRUCTION COMPANY OF INDIA LIMITED
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November 20, 2019 |
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CRISIL LIMITED Vs. INSPECTOR GENERAL OF REGISTRATION AND CONTROLLER OF STAMPS
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August 8, 2019 |
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CROSSCRAFT PRIVATE LTD Vs. AUTHORIZED OFFICER, MADGAUM URBAN CO-OP BANK LTD
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February 8, 2019 |
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CYRIACO RODRIGUESRODRIGUES Vs. ANTHONY RODRIGUESRODRIGUES
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January 25, 2019 |
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CYRILA ANINHA CARDOSO Vs. AKAR CREATIONS
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July 1, 2019 |
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CYRONE RODRIGUES Vs. STATE OF GOA
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September 11, 2019 |
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D DAYABHAI & CO PVT LTD Vs. NARAYAN GANU TANGDI
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January 23, 2019 |
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D Y PATIL MEDICAL COLLEGE HOSPITAL & RESEARCH CENTRE Vs. UNION OF INDIA & ORS
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April 23, 2019 |
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DADAJI SHANKAR PATIL Vs. SECRETARY, REVENUE & FOREST DEPARTMENT
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December 16, 2019 |
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DADIMAY MEDICAL MEMORIAL RESEARCH TRUST Vs. STATE OF MAHARASHTRA
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June 25, 2019 |
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DAGADU DASHRATH PARDHE Vs. STATE OF MAHARASHTRA
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March 14, 2019 |
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DAKSH CHODANKAR Vs. CLEMENTINA PIRES
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July 16, 2019 |
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DAKSHA Vs. BIG V. TELECOM PVT. LTD.
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November 8, 2019 |
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DALBIRSINGH Vs. STATE OF MAHARASHTRA
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January 9, 2019 |
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DALIT S/O TUKARAM MUDKHEDE Vs. UNION OF INDIA
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July 10, 2019 |
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DAMAYANTI Vs. ASHOK
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December 9, 2019 |
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DAMODAR R NAIK Vs. STATE OF GOA
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February 11, 2019 |
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DANIEL CRASTO Vs. STATE OF MAHARASHTRA
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January 30, 2019 |
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DARSHAN HARBANS SINGH Vs. STATE OF MAHARASHTRA
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September 17, 2019 |
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DARSHAN JAIN Vs. PIYUSH SURANA
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March 1, 2019 |
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DARSHANLAL NANDLAL MALHOTRA Vs. JOINT CHARITY COMMISSIONER
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November 28, 2019 |
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DATTA Vs. STATE OF MAHARASHTRA
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November 8, 2019 |
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DATTA ANGANAPPA BAGADI Vs. STATE OF MAHARASHTRA
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February 5, 2019 |
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DATTA GANPAT KAMBLE Vs. STATE OF MAHARASHTRA AND OTHERS
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April 18, 2019 |
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DATTA NAGARI SAHAKARI PATSANSTHA Vs. TANWANI HOTELS
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July 2, 2019 |
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DATTAKALA COLLEGE OF PHARMACY, PUNE Vs. STATE OF MAHARASHTRA
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September 13, 2019 |
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DATTATRAY @ KASHINATH BABASO KHATAL Vs. STATE OF MAHARASHTRA
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January 16, 2019 |
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DATTATRAY BASWANT JAGTAP Vs. COMMISSIONER OF POLICE
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October 18, 2019 |
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DATTATRAY YEDU THOMBRE Vs. STATE OF MAHARASHTRA
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October 17, 2019 |
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DATTATRAYA VITTHAL DHAMAL Vs. STATE OF MAHARASHTRA
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July 4, 2019 |
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DATTU BALA Vs. MARUTI BAPU PATIL
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March 8, 2019 |
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DATTUJI S/O KASHIRAO KAMBLE Vs. STATE OF MAHARASHTRA
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January 21, 2019 |
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DAULAT SONAJI KHADKE Vs. SAGAR S/O SURESH DESHPANDE
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September 5, 2019 |
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DAULATBANOO SADRUDDIN NANAVATI Vs. TAZALDIN SADRUDDIN NANAVATI
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May 2, 2019 |
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DAULATRAM @DOLLY TRILOK SINGH Vs. STATE OF MAHARASHTRA
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April 16, 2019 |
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DAXA BIPIN DEDHIA Vs. PRINCIPAL COMMISSIONER OF INCOME TAX-30
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August 5, 2019 |
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DAYANAND SHIVNARAYAN CHAUDHARI Vs. STATE OF MAHARASHTRA
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September 26, 2019 |
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DEENA RAJNIKANT DHOKIA AND ORS. Vs. RAJNIKANT MANEKLAL DHOKIA
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March 27, 2019 |
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DEEPA W/O PIYUSH KHATRI Vs. PIYUSH S/O BANDULAL KHATRI
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March 4, 2019 |
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DEEPAK Vs. STATE OF MAHARASHTRA
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June 28, 2019 |
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DEEPAK @ ANNA SITARAM KATE Vs. STATE OF MAHARASHTRA
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April 30, 2019 |
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DEEPAK GANGARAM AHIRRAO Vs. SUNITA DEEPAK AHIRRAO
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August 23, 2019 |
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DEEPAK KANTILAL DESAI AND ORS. Vs. SHRUTI MIHIR SHAH AND ORS.
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March 18, 2019 |
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DEEPAK LAXMINARAYAN VARMA Vs. STATE OF MAHARASHTRA
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January 7, 2019 |
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DEEPAK PANDHARINATH VAINGANKAR Vs. SURYAKANT BABU NAIK
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April 12, 2019 |
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DEEPAK S/O RAMBHAU PANDIT Vs. STATE OF MAHARASHTRA
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April 26, 2019 |
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DEEPAK S/O. EKNATH TODKAR Vs. DR. BHANUPRAKASH BAPURAO KADAM
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September 3, 2019 |
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DEEPAK SHETYE Vs. STATE OF GOA
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January 17, 2019 |
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DEEPAK SURESH KUKREJA Vs. THE STATE OF MAHARASHTRA
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January 14, 2019 |
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DEEPAK YASHWANT SHINDE Vs. STATE OF MAHARASHTRA
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April 24, 2019 |
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DEEPALI Vs. KRISHNA
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November 18, 2019 |
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DEOKABAI Vs. UNION OF INDIA
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January 7, 2019 |
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DEORAO BAJIRAO Vs. VIKRAM
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December 18, 2019 |
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DEPUTY COLLECTOR & S D O PONDA SUB-DIVISION Vs. ABHAY JAIRAM SHET VERNEKAR
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January 10, 2019 |
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DESHMUKH DILIPKUMAR BHAGWAN Vs. THE STATE OF MAHARASHTRA
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April 30, 2019 |
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DESHMUKH DILIPKUMAR BHAGWAN Vs. STATE OF MAHARASHTRA
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April 3, 2019 |
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DEVAN S GHATALIA Vs. NANAK S GHATALIA
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March 29, 2019 |
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DEVAPPA GANPAT MASKAR Vs. MAHARASHTRA STATE ROAD TRANSPORT CORPORATION
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October 3, 2019 |
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DEVAPPA GANPAT MASKAR Vs. MAHARASHTRA STATE ROAD TRANSPORT CORPORATION
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September 11, 2019 |
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DEVIDAS Vs. ASARAM
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July 9, 2019 |
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DHAKTU NAIK Vs. STATE OF GOA
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September 5, 2019 |
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DHAN SINGH S/O. SHIV SINGH Vs. UNION OF INDIA
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June 14, 2019 |
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DHANAJI DNYANOBA SHINDE Vs. STATE OF MAHARASHTRA
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December 12, 2019 |
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DHANAJI S/O KESHAV KAMBLE Vs. SARIKA PRABHAKAR WAGHMARE @ SARIKA W/O DHANAJI KAMBLE
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March 7, 2019 |
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DHANANJAY BALWANT PANDE Vs. MUKESH MAHAVIRPRASAD KHARE
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July 8, 2019 |
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DHANANJAY DATTARAM SHETYE Vs. MHAPSA MUNICIPAL COUNCIL,
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September 17, 2019 |
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DHANANJAY NAMDEO KHARADE Vs. STATE OF MAHARASHTRA
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January 15, 2019 |
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DHANASHREE KALPESH NAGREKAR Vs. STATE OF MAHARASHTRA
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June 27, 2019 |
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DHANRAJ Vs. MAHARASHTRA STATE ROAD TRANSPORT CORPORATION
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November 8, 2019 |
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DHANRAJ DNYANESHWAR KOCHE Vs. RAJIV RAMDATTAJI BATRA
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March 14, 2019 |
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DHARANI RAJA PADYACHI Vs. STATE OF MAHARASHTRA
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May 2, 2019 |
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DHARMA SHAMBU PARAB PALYEKAR Vs. RAUL PINTO LOBO
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September 5, 2019 |
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DHARMARAJ ALIAS SAI LAXMAN DAS Vs. STATE OF MAHARASHTRA
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February 5, 2019 |
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DHARMENDRAKUMAR Vs. STATE OF MAHARASHTRA
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February 1, 2019 |
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DHARMISHTHA Vs. STATE OF MAHARASHTRA
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March 18, 2019 |
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DHARTI INDUSTRIES PVT LTD Vs. STATE OF MAHARASHTRA
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March 28, 2019 |
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DHEERAJ S/O KACHRULAL PATONDA Vs. STATE OF MAHARASHTRA
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June 26, 2019 |
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DHIRAJ Vs. ZILLA PARISHAD
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November 20, 2019 |
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DHIRAJ Vs. STATE OF MAHARASHTRA
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December 19, 2019 |
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DHIRAJ RAMESH PARAB Vs. STATE OF MAHARASHTRA
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September 19, 2019 |
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DHIRAJ SHAH Vs. STATE OF MAHARASHTRA
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October 14, 2019 |
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DHIRAJ UDAYRAO BORSE Vs. STATE OF MAHARASHTRA
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July 25, 2019 |
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DHONDIBA S/O NAGU JAGTAP Vs. MARUTI S/O LAHANU SHINDE
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April 26, 2019 |
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DHONDIRAM Vs. STATE OF MAHARASHTRA
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July 30, 2019 |
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DHONDIRAM JANARDHAN KASHID Vs. STATE OF MAHARASHTRA
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February 14, 2019 |
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DIFFUSION ENGINEERING LIMITED Vs. PRITHVIRAJ PATLE
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April 25, 2019 |
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DIGAMBAR Vs. STATE OF MAHARASHTRA
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August 1, 2019 |
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DILEEP BALKRISHNA NEVATIA Vs. MANIRAM S/O JAIPAL YESNE
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April 24, 2019 |
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DILEEP NEVATIA Vs. HARISH LOYALKA
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August 1, 2019 |
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DILEEP NEVATIA Vs. ARKAY HOLDINGS LTD. AND ORS.
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December 5, 2019 |
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DILIP KHAVNEKAR Vs. CONCILIATION OFFICER
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February 4, 2019 |
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DILIP NAVASAJI UGHADE Vs. STATE OF MAHARASHTRA
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June 7, 2019 |
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DILIP S/O DEVIDAS KACHARE Vs. MANDAKINI WD/O BHANUDAS BHALERAO
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March 5, 2019 |
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DILIP S/O SOPAN PAWAR Vs. STATE OF MAHARASHTRA
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February 18, 2019 |
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DILIP SOMA SHETYE Vs. INSPECTOR GENERAL OF PRISONS
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May 29, 2019 |
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DILIP UTTAM LOMATE Vs. STATE OF MAHARASHTRA
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June 6, 2019 |
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DILIP YASHWANT ATRE Vs. STATE OF MAHARASHTRA
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March 29, 2019 |
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DILIPSINGH NARAYANRAO BORAWAKE Vs. STATE OF MAHARASHTRA
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July 5, 2019 |
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DILRANJAN BHATT Vs. STATE OF MAHARASHTRA
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September 20, 2019 |
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DILSHA DATTA MASHELKAR Vs. STATE OF GOA
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April 10, 2019 |
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DIMPLE HAPPY DHAKAD Vs. DIRECTORATE OF REVENUE INTELLIGENCE
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June 25, 2019 |
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DIMPLES INFRA Vs. HEER MEHTA LANDMARK DEVELOPERS PVT. LTD.
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December 12, 2019 |
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DINESH HIRAMAN BORSE Vs. STATE OF MAHARASHTRA
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September 4, 2019 |
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DINESH JAYA POOJARY Vs. M/S.MALVIKA CHITS INDIA PVT. LTD.
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June 28, 2019 |
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DINESH LAXMAN CHAVAN Vs. STATE OF MAHARASHTRA
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July 8, 2019 |
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DINESH PANJABRAO GAWANDE Vs. STATE OF MAHARASHTRA
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December 6, 2019 |
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DINESHBHAI JIVANBHAI SANSPARA Vs. CENTRAL BANK OF INDIA
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July 8, 2019 |
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DINKAR CHIMANLAL CHINAI Vs. MADHUKAR CHIMANLAL CHINAI
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August 22, 2019 |
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DINKAR RAJARAM SARAP Vs. CHAIRMAN/MANAGING DIRECTOR, CENTRAL BANK OF INDIA, MUMBAI
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April 18, 2019 |
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DINKAR SAKHARAM DALVI Vs. STATE
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June 14, 2019 |
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DIPAK @ KALWA KISANLAL SONI Vs. STATE OF MAHARASHTRA
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November 18, 2019 |
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DIPAK KUMAR JAGUBHAI PATEL Vs. UNION OF INDIA
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November 18, 2019 |
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DIPAK S/O SUBHASH PATIL Vs. STATE OF MAHARASHTRA
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February 4, 2019 |
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DIPALI ENTERPRISES, NILANGA Vs. SANJAY
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April 15, 2019 |
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DIPMALA W/O RAVINDRA CHACHANE Vs. ADDITIONAL COMMISSIONER, NAGPUR DIVISION
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July 31, 2019 |
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DIRECTOR OF INCOME TAX (EXEMPTIONS) PIRAMAL CHAMBERS, PAREL MUMBAI Vs. TATA INSTITUTE OF SOCIAL SCIENCE, MUMBAI
|
March 26, 2019 |
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DIVGI METAL WARES PRIVATE LIMITED Vs. MUNICIPAL CORPORATION OF CITY OF PUNE
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April 3, 2019 |
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DIVISIONAL CONTROLLER Vs. SAYYAD RAFIQUE
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June 20, 2019 |
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DIVISIONAL CONTROLLER Vs. VINAY ANIL MULE
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October 11, 2019 |
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DIVISIONAL CONTROLLER Vs. VANJI SITARAM BAGUL
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June 13, 2019 |
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DIVISIONAL CONTROLLER Vs. ISAN DHADA NAGARALE
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June 13, 2019 |
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DIVISIONAL CONTROLLER, KARNATAKA STATE ROAD TRANSPORT CORPORATION Vs. SHIVAJI
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September 11, 2019 |
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DIVISIONAL CONTROLLER, MAHARASHTRA STATE ROAD TRANSPORT CORPORATION Vs. ASHOK SUVALAL MAROTHE
|
August 9, 2019 |
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DIVISIONAL CONTROLLER, MAHARASHTRA STATE ROAD TRANSPORT CORPORATION Vs. RAMESH KISAN CHOUDHARY
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June 21, 2019 |
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DIVISIONAL CONTROLLER, MAHARASHTRA STATE ROAD TRANSPORT CORPORATION Vs. RAVINDRA
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June 21, 2019 |
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DIVISIONAL CONTROLLER, MSRTC Vs. LATIKABAI AND ORS.
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January 7, 2019 |
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DIVISIONAL MANAGER Vs. SHAFINJAHA
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March 1, 2019 |
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DIVISIONAL MANAGER, NATIONAL INSURANCE CO. LTD. Vs. RAMKRUSHAN AND ORS.
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June 6, 2019 |
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DIVISIONAL MANAGER, UNITED INDIA INSURANCE COMPANY LTD Vs. KESHARBAI W/O MADHUKAR KAMBLE
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February 28, 2019 |
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DIVYA DAYANAND BHAGAT Vs. VPK URBAN CO-OPERATIVE CREDIT SOCIETY LTD.
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December 9, 2019 |
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DIWAKAR Vs. THE STATE OF MAHARASHTRA AND ORS.
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July 31, 2019 |
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DIWAKAR NAMDEO CHAVAN Vs. PANDURANG TUKARAM MANE
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August 26, 2019 |
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DIWAKAR PRABHAKAR CHOPADE Vs. SUB-DIVISIONAL OFFICER (LAND ACQUISITION OFFICER), SILLOD DISTRICT AURANGABAD
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October 17, 2019 |
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DNYANESHWAR Vs. RAJU S/O RAMCHANDRA SAKHARE
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July 4, 2019 |
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DNYANESHWAR @ MAULI ANANDA RASAL Vs. STATE OF MAHARASHTRA
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July 2, 2019 |
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DNYANESHWAR MANJABAPU BANGE Vs. STATE OF MAHARASHTRA
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July 25, 2019 |
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DNYANESHWAR S/O KACHRU TODMAL Vs. STATE OF MAHARASHTRA
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November 29, 2019 |
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DNYANESHWAR S/O SOPAN GITE Vs. STATE OF MAHARASHTRA
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June 10, 2019 |
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DNYANESHWAR S/O TULSHIRAM KAKADE Vs. STATE OF MAHARASHTRA
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January 30, 2019 |
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DNYANESHWAR WAMAN MANDOLE Vs. STATE OF MAHARASHTRA
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August 8, 2019 |
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DNYANGANGA SHIKSHAN SANSTHA Vs. STATE OF MAHARASHTRA
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December 19, 2019 |
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DNYANOBA MADHAV KADAM Vs. STATE OF MAHARASHTRA
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July 2, 2019 |
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DOMINIC Vs. STATE INFORMATION COMMISSION
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June 29, 2019 |
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DOMINIC Vs. STATE INFORMATION COMMISSION AND ORS.
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June 26, 2019 |
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DOMINICA RODRIGUES Vs. STATE OF GOA
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January 10, 2019 |
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DOSHI BROTHERS Vs. STATE OF MAHARASHTRA
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July 23, 2019 |
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DR RAVINDRA S/O KISHANRAO DESHMUKH Vs. STATE OF MAHARASHTRA
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April 9, 2019 |
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DR WRITERS FOOD PRODUCTS PVT. LTD. Vs. COSMOS CO-OPERATIVE BANK LIMITED
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September 20, 2019 |
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DR. DIPRAJ P. ILAMKAR Vs. AGRICULTURE PRODUCE MARKET COMMITTEE, LAKHANI
|
January 9, 2019 |
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DR. JISHRI LAXMANRAO PATIL Vs. THE CHIEF MINISTER OF STATE OF MAHARASHTRA
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June 27, 2019 |
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DR. NILKANTH DHYANOBA JOGDANDE Vs. DR. PANJABRAO DESHUMUKH KRISHI VIDYAPEETH
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July 23, 2019 |
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DR. NITIN LAXMIKANT LAD Vs. ASST. COMMISSIONER OF INCOME TAX
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January 9, 2019 |
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DR. PRAMOD Vs. UNIVERSITY OF MUMBAI
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January 29, 2019 |
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DR. SHAIKH IMRAN Vs. MAULANA AZAD EDUCATION SOCIETY
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January 4, 2019 |
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DROPADABAI W/O KASHINATH KARANJKAR Vs. DATTATRAYA S/O DEVIDAS SURWASE
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March 13, 2019 |
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DUMYA ALIAS LAKHAN Vs. STATE OF MAHARASHTRA
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February 4, 2019 |
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DURGABAI Vs. STATE OF MAHARASHTRA
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November 6, 2019 |
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DURGABAKSHSINGH RAMPRATAPSINGH THAKUR Vs. DISTRICT DEPUTY REGISTRAR, COOPERATIVE SOCIETIES, AMRAVATI
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April 9, 2019 |
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DURGADAS Vs. JAYSHRI HEMRAJ AGRAWAL
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November 5, 2019 |
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DURGESH VILAS PATIL Vs. STATE OF MAHARASHTRA AND ANOTHER
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May 2, 2019 |
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DWARKABAI LAXMAN SHENDE Vs. STATE OF MAHARASHTRA
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April 8, 2019 |
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DYANESHWAR TRIMBAK SAKHARE Vs. SHRI GAJANAN MAHARAJ SANSTHAN SHEGAON, BULDHANA
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May 4, 2019 |
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DYNACRAFT MACHINE CO. LTD. Vs. VINOD SHENOY
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November 19, 2019 |
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EAGLE BURGMANN INDIA PVT. LTD. Vs. UNION OF INDIA
|
June 7, 2019 |
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EARNEST BUSINESS SERVICES PRIVATE LIMITED Vs. GOVERNMENT OF THE STATE OF ISRAEL
|
September 6, 2019 |
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EBR ENTERPRISES Vs. UNION OF INDIA
|
June 4, 2019 |
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EDELWEISS ASSET MANAGEMENT LIMITED Vs. DEWAN HOUSING FINANCE CORPORATION LIMITED
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October 10, 2019 |
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EDELWEISS FINANCIAL SERVICES LTD Vs. PERCEPT FINSERVE PVT LTD AND ANR
|
March 27, 2019 |
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EDIT II PRODUCTIONS Vs. STANDARD CHARTERED BANK
|
September 5, 2019 |
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EGIDIO JOAQUIM FERNANDES Vs. MELASQUINA COLACO
|
December 4, 2019 |
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EKNATH CHINDHA PATIL Vs. STATE OF MAHARASHTRA
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March 18, 2019 |
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EKNATH PANDURANG KOLI Vs. STATE OF MAHARASHTRA
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August 2, 2019 |
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EKNATH SAWAIKAR @ EKANATA SAVOIKAR Vs. SHREE ANANT DEVASTHAN
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February 7, 2019 |
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ELEANOR FLORENCE NORONHA Vs. V. SHESHADRI
|
March 11, 2019 |
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ELECON ENGINEERING COMPANY LIMITED Vs. RICKMERS DUBAI
|
August 23, 2019 |
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ELECTRICAL CONTRACTORS ASSOCIATION OF MAHARASHTRA Vs. CITY AND INDUSTRIAL DEVELOPMENT CORPORATION OF MAHARASHTRA LTD
|
September 5, 2019 |
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ELECTRICAL CONTRACTORS ASSOCIATION OF MAHARASHTRA Vs. NILESH SUBHASH TIVRAMKAR
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September 5, 2019 |
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ELENYA INDIA TRADING (P.) LTD. Vs. OFFICE OF PRINCIPAL COMMISSIONER OF CENTRAL TAX AND CENTRAL EXCISE
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September 30, 2019 |
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ELMAS FERNANDES Vs. STATE OF GOA
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October 15, 2019 |
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ELVIDIO B. DSOUZA Vs. STATE OF GOA
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September 26, 2019 |
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ELVINO DIAS Vs. MARIA MONICA RODRIGUES, WIFE OF AMIOTO RODRIGUES
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February 21, 2019 |
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EMCIPI ELECTRONICS PRIVATE LIMITED Vs. ENCLAVE HOSPITALITY PRIVATE LIMITED
|
February 6, 2019 |
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EMPLOYEES STATE INSURANCE CORPORATION, NAGPUR Vs. HINDUSTAN LEVER LTD.
|
January 3, 2019 |
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EMPLOYEES STATE INSURANCE CORPORATION, NAGPUR Vs. UNIVERSAL MEDIKIT PVT LTD, NAGPUR
|
April 18, 2019 |
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ENVISION INVESTMENT & FINANCE P. LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX-9(1)
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February 27, 2019 |
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EPIFANIA ANGELA SOARESE FERNANDES Vs. INDIRA ARENA MARTHA MENEZES
|
April 22, 2019 |
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ERNEST PREMJI COELHO Vs. STATE THROUGH PUBLIC PROSECUTOR
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January 16, 2019 |
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ERWIN JOSEPH FONSECA Vs. WATER RESOURCES DEPARTMENT
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September 11, 2019 |
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ESOOF SHOEB CONTRACTOR Vs. MRIDANGRAJ HIRALAL SUCHAK
|
July 15, 2019 |
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EXECUTIVE ENGINEER Vs. SHANKAR PRABHAKAR DALVI
|
March 12, 2019 |
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EXECUTIVE ENGINEER Vs. SURYABHAN KERBA KASBE
|
September 24, 2019 |
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EXECUTIVE ENGINEER Vs. KU. AARTI GOVINDRAO KUBADE
|
October 4, 2019 |
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EXECUTIVE ENGINEER Vs. LAXMIKANT VITTHAL MAHAJAN
|
December 13, 2019 |
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EXECUTIVE ENGINEER, MAHARASHTRA STATE ELECTRICITY DISTRIBUTION CO LTD , LATUR Vs. DNYANOBA VYANKATRAO PATOLE AND ANOTHER
|
February 13, 2019 |
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FABRICA DE CHAPEL GUIRDOLIM Vs. JOAO SEBASTIAO FERNANDES S/O LATE MINGUEL ANTONIO FERNANDES
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February 4, 2019 |
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FABRICA DE GAS CARBONICO PVT. LTD. Vs. DIRECTOR
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September 17, 2019 |
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FAISAL AHMED ABDUL MALIK JAVERI Vs. UNION OF INDIA
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June 26, 2019 |
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FAKIRA Vs. STATE OF MAHARASHTRA
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June 6, 2019 |
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FARAH NAIM CHAUS Vs. STATE OF MAHARASHTRA
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February 13, 2019 |
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FARHAN NASIR KHAN Vs. STATE OF MAHARASHTRA
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September 3, 2019 |
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FARUKH GAFAR SHAIKH Vs. STATE OF MAHARASHTRA
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October 10, 2019 |
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FATMA ZAKARIA Vs. STATE OF MAHARASHTRA
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February 11, 2019 |
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FAUZAN SHAIKH Vs. STATE OF MAHARASHTRA
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December 11, 2019 |
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FDC LTD. Vs. UNION OF INDIA
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September 13, 2019 |
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FEDERATION OF RAINBOW WARRIORS Vs. DIRECTORATE OF MINES AND GEOLOGY
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December 18, 2019 |
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FEHMIDA USMAN GANI SHAIKH Vs. MAQBOOL MUNAF GAGAN
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June 28, 2019 |
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FELGUERA GRUAS INDIA PVT LTD Vs. TUTICORIN COAL TERMINAL PVT LTD
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November 20, 2019 |
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FLORENS CONTAINES INC Vs. BEST EXPRESS SHIPPING TRANSPORT PVT. LTD
|
June 12, 2019 |
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FOMENTO RESORTS & HOTELS LTD. Vs. ASSISTANT COMMISSIONER OF INCOME
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August 30, 2019 |
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FOMENTO RESOURCES PRIVATE LIMITED Vs. UNION OF INDIA
|
April 5, 2019 |
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FOMENTO RESOURCES PRIVATE LIMITED Vs. UNION OF INDIA
|
July 2, 2019 |
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FORBES MARSHALL PVT. LTD. Vs. UNION OF INDIA
|
August 30, 2019 |
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FOREST DEVELOPMENT CORPORATION Vs. PRAKASH S/O PANDHARINATH YASHWANTKAR
|
September 26, 2019 |
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FOUNTAINHEAD ENTERTAINMENT PVT. LTD. Vs. STATE OF GOA
|
April 10, 2019 |
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FRANCISCO MILAGRES COLACO AND ORS. Vs. MOHANDAS DAMODAR DHAIMODE AND ORS.
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July 30, 2019 |
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G RAM CONSTRUCTION COMPANY Vs. CHOWGULE & COMPANY (HIND) PVT LTD
|
April 8, 2019 |
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G V PATEL & COMPANY Vs. DILIP KUMAR RAMJIBHAI PATEL AND ANOTHER
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April 29, 2019 |
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G. N. SAIBABA Vs. STATE OF MAHARASHTRA
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March 25, 2019 |
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GAGANDEEP SINGH ANAND Vs. COMMISSIONER OF CUSTOMS (IMPORT)
|
April 22, 2019 |
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GAGANDEEP SINGH ANAND Vs. COMMISSIONER OF CUSTOMS (IMPORT)
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April 30, 2019 |
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GAIOMURD PEDDER SON OF NADIR PEDDER Vs. SICOM LIMITED
|
February 26, 2019 |
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GAJANAN MAHARAJ SANSTHAN PUSAD Vs. UNION OF INDIA
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September 18, 2019 |
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GAJANAN RAJESHWAR DEBADWAR Vs. SECRETARY
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April 22, 2019 |
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GAJANAN S/O NAKTUJI SATPUTE Vs. STATE OF MAHARASHTRA
|
April 12, 2019 |
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GAJANAN S/O RAMBHAU KHADE Vs. STATE OF MAHARASHTRA
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February 11, 2019 |
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GAJANAN S/O SIDDAPPA MAITRI Vs. UNION OF INDIA AND OTHERS
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April 26, 2019 |
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GAJENDRA SHENVI DESAI Vs. CHIEF SECRETARY, STATE OF GOA
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August 6, 2019 |
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GALAXY ENTERPRISES Vs. STATE OF MAHARASHTRA
|
June 3, 2019 |
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GALVANOTEK INDUSTRIES PRIVATE LTD Vs. COVENTRY SPRING & ENGINEERING COMPANY LTD
|
April 15, 2019 |
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GANANATH VISHWANATHAN SHENOY Vs. STATE OF MAHARASHTRA THROUGH P I TAHSIL
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February 13, 2019 |
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GANESH Vs. STATE OF MAHARASHTRA
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July 19, 2019 |
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GANESH ALIAS SUJAY PAI Vs. STATE OF GOA
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July 23, 2019 |
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GANESH BUILDERS Vs. NAGORAO
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August 30, 2019 |
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GANESH DHONDU BAVISKAR Vs. STATE OF MAHARASHTRA
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March 25, 2019 |
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GANESH LAXMAN MADNE Vs. STATE OF MAHARASHTRA
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April 29, 2019 |
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GANESH S/O MANOHARRAO PALASPAGAR Vs. STATE OF MAHARASHTRA
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July 5, 2019 |
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GANESH S/O. SUDHAKAR BODHGIRE Vs. STATE OF MAHARASHTRA
|
August 21, 2019 |
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GANESH SAHAKARI BANK LTD Vs. GOVERNMENT OF INDIA
|
March 29, 2019 |
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GANGABAI Vs. STATE OF MAHARASHTRA
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September 11, 2019 |
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GANGABAI RAMRAO PATIL Vs. STATE OF MAHARASHTRA
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June 7, 2019 |
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GANGADHAR MANJITRAO SULTANE Vs. UNION OF INDIA
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July 22, 2019 |
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GANGADHAR S/O.SAMBHAJI MANGALWAD Vs. ADHIK
|
July 22, 2019 |
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GANGALAXMI INDUSTRIES LTD. RAMDASPETH, NAGPUR Vs. SHRISH DAMODAR DUPALLIWAR
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February 14, 2019 |
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GANGAR REALTORS PRIVATE LTD Vs. JITENDRA MANSUKHLAL PAREKH
|
June 19, 2019 |
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GANGARAM GOVIND HEDGEY Vs. SURENDRALAL PARMANAND SHAH
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August 16, 2019 |
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GANPAT Vs. STATE OF MAHARASHTRA
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July 26, 2019 |
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GANPAT BAPU SALUNKHE Vs. STATE OF MAHARASHTRA
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September 24, 2019 |
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GANPAT SHETYE Vs. STATE
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November 20, 2019 |
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GARUDA AVIATION SERVICES PVT LTD Vs. AIRPORT DIRECTOR OF PUNE AIRPORT
|
April 16, 2019 |
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GAUR PRATIBHA (THAKUR PRATIMA JAGATSINGH ) AND ORS Vs. STATE OF MAHARASHTRA THROUGH SECRETARY AND ORS
|
April 9, 2019 |
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GAURAKSHAN SANSTHAN Vs. STATE OF MAHARASHTRA
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April 25, 2019 |
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GAURI PLASTICULTURE P. LTD Vs. COMMISSIONER OF CENTRAL EXCISE, INDORE
|
June 14, 2019 |
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GAUTAM JAIDEO SARKAR Vs. STATE OF MAHARASHTRA
|
September 16, 2019 |
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GAUTAM KATHALU HIWALE Vs. STATE OF MAHARASHTRA
|
July 4, 2019 |
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GAUTAM LANDSCAPES PRIVATE LIMITED Vs. SHAILESH S.SHAH
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April 4, 2019 |
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GAUTAM P. NAVLAKHA Vs. STATE OF MAHARASHTRA
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September 13, 2019 |
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GAUTAM SHRIRANG SONAWANE Vs. STATE OF MAHARASHTRA
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June 13, 2019 |
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GAYATRI Vs. STATE OF MAHARASHTRA
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November 8, 2019 |
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January 22, 2019 |
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July 30, 2019 |
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December 11, 2019 |
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March 29, 2019 |
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December 18, 2019 |
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August 22, 2019 |
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December 12, 2019 |
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November 29, 2019 |
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August 19, 2019 |
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March 30, 2019 |
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April 1, 2019 |
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November 14, 2019 |
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April 8, 2019 |
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July 31, 2019 |
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October 17, 2019 |
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December 12, 2019 |
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December 13, 2019 |
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September 6, 2019 |
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December 5, 2019 |
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December 18, 2019 |
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July 16, 2019 |
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August 9, 2019 |
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October 16, 2019 |
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July 30, 2019 |
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June 12, 2019 |
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October 16, 2019 |
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March 27, 2019 |
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February 8, 2019 |
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June 19, 2019 |
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April 12, 2019 |
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February 13, 2019 |
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November 8, 2019 |
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June 29, 2019 |
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June 12, 2019 |
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August 6, 2019 |
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February 22, 2019 |
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October 9, 2019 |
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March 6, 2019 |
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September 19, 2019 |
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November 8, 2019 |
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December 5, 2019 |
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September 9, 2019 |
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June 7, 2019 |
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August 13, 2019 |
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October 14, 2019 |
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August 8, 2019 |
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July 16, 2019 |
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December 9, 2019 |
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November 7, 2019 |
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February 27, 2019 |
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October 16, 2019 |
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January 31, 2019 |
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August 22, 2019 |
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January 30, 2019 |
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July 6, 2019 |
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March 27, 2019 |
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September 23, 2019 |
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July 19, 2019 |
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June 6, 2019 |
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February 26, 2019 |
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July 4, 2019 |
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July 31, 2019 |
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February 4, 2019 |
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November 5, 2019 |
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September 14, 2019 |
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July 4, 2019 |
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March 29, 2019 |
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KISHOR Vs. STATE OF MAHARASHTRA
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December 17, 2019 |
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KISHOR BABURAO WADASKAR PRASAD Vs. COLLECTOR, COLLECTORATE OFFICE AT CHANDRAPUR
|
December 19, 2019 |
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KISHOR BHAGWAN BHAGAT Vs. STATE OF MAHARASHTRA
|
September 24, 2019 |
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KISHOR PURUSHOTTAM CHAUDHARI Vs. STATE OF MAHARASHTRA
|
January 3, 2019 |
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KISHOR SHAMRAO BHOYAR Vs. STATE OF MAHARASHTRA
|
July 23, 2019 |
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KISHOR SHARAD BORAWAKE Vs. STATE OF MAHARASHTRA
|
July 4, 2019 |
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KISHOR UTTAMRAO NILKHAN Vs. JOINT REGISTRAR CO-OPERATIVE SOCIETIES, AMRAVATI AND ORS.
|
July 5, 2019 |
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KISHORE Vs. JOINT COMMISSIONER & VICE CHAIRMAN
|
November 13, 2019 |
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KISHORE BHIKNRAO WAGH Vs. SPECIAL LAND ACQUISITION OFFICER
|
June 18, 2019 |
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KISHORE DESHPANDE Vs. STATE OF MAHARASHTRA
|
June 28, 2019 |
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KISHORE KAKUMAL KESWANI Vs. STATE OF GOA
|
August 23, 2019 |
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KISHORE KHANCHAND WADHWANI Vs. STATE OF MAHARASHTRA
|
July 26, 2019 |
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KOLHAPUR MUNICIPAL CORPORATION Vs. FAIRDEAL CONSTRUCTION, NAVI MUMBAI
|
October 15, 2019 |
|
KONDIBA LAHANU SHINDE DIED LRS Vs. DHONDIBA NAGU JAGTAP DIED LRS
|
October 9, 2019 |
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KONKAN IRRIGATION DEVELOPMENT CORPORATION Vs. F. A. ENTERPRISES
|
October 22, 2019 |
|
KOTAK MAHINDRA BANK Vs. NIPUN SHANKAR CHAVAN
|
August 13, 2019 |
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KOTHARI ENTERPRISES Vs. DHARENDRA AGRO FOOD INDUSTRIES LTD
|
November 27, 2019 |
|
KRISHI UTPANNA BAZAR SAMITI Vs. GOVINDA SURYABHANJI RAUT
|
June 12, 2019 |
|
KRISHNA Vs. KALLIMULLA
|
February 14, 2019 |
|
KRISHNA Vs. STATE
|
June 10, 2019 |
|
KRISHNA BHARAT PARAB Vs. GOA COASTAL ZONE MANAGEMENT AUTHORITY
|
August 2, 2019 |
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KRISHNA GOPAL PALANDE Vs. MIRA BHAYANDAR MUNICIPAL CORPORATION
|
April 4, 2019 |
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KRISHNA KAVI RAJ MALLA Vs. STATE ANTI NARCOTIC POLICE STATION PANAJI
|
June 10, 2019 |
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KRISHNA PARMESHWAR GAIKWAD Vs. STATE OF MAHARASHTRA
|
February 27, 2019 |
|
KRISHNA S GOSAVI Vs. DIRECTOR
|
January 11, 2019 |
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KRISHNA SAVALA DALVI Vs. SAMPAT KRISHNA KADAM
|
November 5, 2019 |
|
KRISHNA TUKARAM SIRASE AND ANOTHER Vs. VIKAS SHIKSHAN MANDAL AND OTHERS
|
November 4, 2019 |
|
KRISHNA VENKATESH Vs. BALBHIM MALVANKAR
|
September 11, 2019 |
|
KRISHNAGOPAL RAGHUNATHPRASAD Vs. FOOD INSPECTOR
|
July 2, 2019 |
|
KRISHNAKANT CHAGANLALJI CHANDAK Vs. STATE CRIME INVESTIGATION DEPARTMENT, DISTRICT NAGPUR
|
March 15, 2019 |
|
KRISHNAKUMAR RAMKRISHNA PANDIT Vs. JAYASHRI JAYRAM BHAVE
|
June 19, 2019 |
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KRUSHNA SHIVAJI PATIL Vs. PARMANAND RAJENDRA PATIL
|
September 11, 2019 |
|
KU SHIPRA SHIVKUMAR YADAV Vs. RASHTRASANT TUKDOJI MAHARAJ, NAGPUR UNIVERSITY
|
June 28, 2019 |
|
KU. UTKARSHA Vs. STATE OF MAHARASHTRA
|
July 30, 2019 |
|
KULDIP SINGH JODHA Vs. THE UNION OF INDIA, NEW DELHI AND ORS.
|
October 17, 2019 |
|
KULKARNI SHASHIKANT BHAVANI Vs. BOMBAY PHYSICAL CULTURE ASSOCIATION REGISTERED SOCIETY, MUMBAI
|
February 13, 2019 |
|
KULWANT CHAUHAN Vs. STATE OF MAHARASHTRA
|
September 23, 2019 |
|
KUM NITA VASANT JADHAV Vs. VINOD MANSUKHLAL PAREKH
|
January 14, 2019 |
|
KUM. JYOTI MANOHAR SHETYE Vs. AHSOK JAGANNATH POWAR
|
April 16, 2019 |
|
KUMAR URBAN DEVELOPMENT PRIVATE LIMITED Vs. INDIAN BANK
|
July 4, 2019 |
|
KUMARPAL N. SHAH Vs. UNIVERSAL MECHANICAL WORKS PVT. LTD.
|
August 7, 2019 |
|
KUNAL SANJAY NAIK Vs. STATE OF GOA
|
July 21, 2019 |
|
KUNAL SANJAY NAIK Vs. STATE OF GOA
|
August 21, 2019 |
|
KUNDA BABLO GAVLI Vs. SARPANCH/SECRETARY, VILLAGE PANCHAYAT PALE CORTOMBI
|
December 17, 2019 |
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KUNDIL SPONGE IRON LIMITED Vs. BOARD OF TRUSTEES OF MORMUGAO PORT TRUST
|
September 25, 2019 |
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KUNDLIK BHANUDAS GAVHAD Vs. STATE OF MAHARASHTRA
|
June 6, 2019 |
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KUNDLIK LAXMAN WAGASKAR Vs. SUBHADRABAI ARJUN KALAMKAR
|
April 25, 2019 |
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KUSHAL KAWADUJI SINGANJUDE Vs. RAMNARAYAN DURGAPRASAD AGRAWAL
|
August 23, 2019 |
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KUSUM NAROTTAMDAS HARSORA Vs. STATE OF MAHARASHTRA
|
October 4, 2019 |
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KUSUMBAI W/O RAMESH PALVE Vs. BHAUSAHEB S/O BARKU PALVE
|
March 28, 2019 |
|
KUSUMBEN MAHENDRA DADIA & ORS Vs. PANALAL AMRATLAL DADIA & ORS
|
January 15, 2019 |
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KUSUMTAI PURBHA GAIKWAD Vs. UNION OF INDIA
|
October 9, 2019 |
|
KUTBI MANZIL TENANTS WELFARE ASSOCIATION Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI
|
July 16, 2019 |
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KV PENDHARKAR COLLEGE Vs. UNIVERSITY OF MUMBAI
|
June 13, 2019 |
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L M DEVARE Vs. BHUPEN C DALAL
|
August 30, 2019 |
|
LABUILDE ASSOCIATES Vs. CITY & INDUSTRIAL DEVELOPMENT CORPORATION OF MAHARASHTRA LIMITED
|
September 27, 2019 |
|
LADU MAHADEV NAIK Vs. STATE OF GOA
|
March 4, 2019 |
|
LAGUNA RESORT PRIVATE LIMITED Vs. EVERGREEN HOSPITABILITY PRIVATE LIMITED
|
March 12, 2019 |
|
LAHANBHAU DADA PERANE Vs. GOPINATH KESHAV NIMSE
|
June 10, 2019 |
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LAHU S/O VITTHALRAO BHOSALE Vs. STATE OF MAHARASHTRA
|
April 3, 2019 |
|
LAILA Vs. KANTILAL LALCHAND SHAH
|
December 11, 2019 |
|
LAKHAN ROHIDAS JAGTAP Vs. COMMISSIONER OF POLICE
|
November 19, 2019 |
|
LAKHU @ LAKHAN DHARMA GAIKWAD Vs. STATE OF MAHARASHTRA THROUGH JAIL ROAD POLICE STATION
|
October 1, 2019 |
|
LALIT S/O RAMESH BHAGAT AND ANOTHER Vs. STATE OF MAHARASHTRA AND ANOTHER
|
April 24, 2019 |
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LALIT S/O RAMESH PRABHAWAT Vs. STATE OF MAHARASHTRA
|
September 5, 2019 |
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LALITA DILIP KHANDALKAR Vs. ADDITIONAL COMMISSIONER ORS.
|
March 22, 2019 |
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LALITA KAMAL VYAS Vs. STATE OF MAHARASHTRA
|
October 4, 2019 |
|
LALITA MANOJ PAWAR Vs. UNION OF INDIA
|
October 22, 2019 |
|
LALITA RAHUL SURYAWANSHI Vs. RAHUL ARUN SURYAWANSHI
|
January 8, 2019 |
|
LASSU ALIAS LASU BAGDO VELIP, S/O LATE BAGDO VELIP Vs. COMMUNIDADE OF AGONDA, GOA
|
February 20, 2019 |
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LATABAI WD/O RAOSAHEB DESHMUKH Vs. STATE OF MAHARASHTRA
|
March 6, 2019 |
|
LATE VITTHAL JIJABA MINDE Vs. DEPUTY COLLECTOR
|
November 5, 2019 |
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LATESH Vs. SUNIL CHAMEDIYA
|
June 12, 2019 |
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LAURINDA GOMES AND ORS. Vs. JANU HARI GANDE AND ORS.
|
March 14, 2019 |
|
LAWYERS COLLECTIVE Vs. CENTRAL BUREAU OF INVESTIGATION
|
July 25, 2019 |
|
LAXMAN Vs. STATE OF MAHARASHTRA
|
May 8, 2019 |
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LAXMAN ARJUN KAPGATE Vs. BHUWAN
|
July 10, 2019 |
|
LAXMAN BALU DEUALKAR Vs. CHIEF EXECUTIVE OFFICER KOLHAPUR DISTRICT CENTRAL CO-OP BANK LTD.
|
November 8, 2019 |
|
LAXMAN LIMBRAJ KORDE Vs. STATE OF MAHARASHTRA
|
April 9, 2019 |
|
LAXMAN S/O DADAJI GAJBHIYE Vs. STATE OF MAHARASHTRA, DEPARTMENT OF COOPERATION, MARKETING & TEXTILES, THROUGH ITS PRINCIPAL SECRETARY, MANTRALAYA, MUMBAI
|
April 4, 2019 |
|
LAXMI D/O RAGHU GILLORE Vs. STATE OF MAHARASHTRA
|
February 27, 2019 |
|
LAXMI KRISHNA TALKATKAR Vs. KRISHNA ANKUSH TALKATKAR
|
July 8, 2019 |
|
LAXMIBAI W/O RAMA TOKALWAD Vs. CHAMPABAI W/O WELJIBHAI VARU
|
October 15, 2019 |
|
LAXMICHAND LALJI POLADIA Vs. DEVYANI LAXMICHAND VIRA
|
June 12, 2019 |
|
LAXMICHAND LALJI POLADIA Vs. MAYANK LAXMICHAND VIRA
|
June 12, 2019 |
|
LAXMIDEVI WD/O PRAKASH BUTY Vs. MARATHA MANDIR
|
February 18, 2019 |
|
LAXMIKANT S/O MAHADEV NANDANWAR Vs. STATE OF MAHARASHTRA
|
March 7, 2019 |
|
LEELABAI ASHANA TOTAWAR Vs. NAGORAO HIRAMAN GEDAM
|
July 10, 2019 |
|
LEELAWATI RATANRAO MOHITE Vs. ALKA RATANRAO MOHITE
|
August 2, 2019 |
|
LEENA Vs. GANESH
|
January 28, 2019 |
|
LEENA SANJEEV THAKUR Vs. STATE OF MAHARASHTRA AND ORS
|
February 13, 2019 |
|
LEITZ TOOLING SYSTEMS INDIA PRIVATE LIMITED Vs. BHARAT BHOGILAL PATEL
|
June 1, 2019 |
|
LEKHRAJ MEGHJI SOLANKI Vs. DULARIBAI BADLU VERMA
|
June 18, 2019 |
|
LEKHRAJ OMPRAKASH JHANJAWAT Vs. STATE OF MAHARASHTRA
|
July 22, 2019 |
|
LEONARD XAVIER VALDARIS Vs. OFFICER-IN-CHARGE WADALA RAILWAY POLICE STATION
|
December 19, 2019 |
|
LIFE CONTAINERS (P) LTD Vs. HINDUSTAN PETROLEUM CORPORATION LIMITED
|
March 15, 2019 |
|
LIMBAJI @ VIJAY S/O GOVIND GHOBALE Vs. STATE OF MAHARASHTRA
|
November 22, 2019 |
|
LIQUIDATOR MADHAVPURA MERCANTILE CO-OP BANK LTD Vs. RASIKLAL D THAKKAR AND OTHERS
|
March 25, 2019 |
|
LITE BITE FOODS PVT. LTD. Vs. AIRPORTS AUTHORITY OF INDIA
|
December 4, 2019 |
|
LIVING STONES Vs. UNION OF INDIA
|
February 28, 2019 |
|
LIZ HENRIETTA DO CARMO GRACIAS Vs. VIKRAM FERNANDO VELHO
|
September 18, 2019 |
|
LOMESH ALIAS GOMESHWAR KAWADUJI Vs. STATE OF MAHARASHTRA
|
March 8, 2019 |
|
LOY KENNETH DPENHA Vs. FAROOK CHAGLA
|
July 9, 2019 |
|
LT CDR BHAJHAN SINGH Vs. LTD CDR KEHAR SINGH S/O KARTAR SINGH & ANR
|
March 12, 2019 |
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LUXURY LIFELINE Vs. SUN PETPACK JABALPUR PVT. LTD.
|
April 10, 2019 |
|
LYDIA AGNES RODRIGUES Vs. JOSEPH ANTHONY DCUNHA
|
May 2, 2019 |
|
M K ENTERPRISES Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI
|
February 21, 2019 |
|
M R F LIMITED Vs. GOA M R F EMPLOYEES UNION
|
March 12, 2019 |
|
M S BANGA Vs. PAWAN GULZARILAL CHOPRA
|
October 10, 2019 |
|
M. SHANTILAL & CO. Vs. ABBAJI MARUTI JADHAV
|
November 14, 2019 |
|
M.S.R.T.C., RATNAGIRI DIVISION Vs. SADHU MAHADU CHIVALE
|
June 12, 2019 |
|
M.T. BHOSALE AND ORS. Vs. DIVISIONAL CONTROLLER, S.T. DIVISION, BULDANA
|
July 25, 2019 |
|
M/S BOMBAY DYEING & MFG. CO. LTD. Vs. THE COMMISSIONER OF SALES TAX
|
April 16, 2019 |
|
M/S COSTA PINTO & ASSOCIATES Vs. M/S PRESTIGE HOLIDAY RESORTS LLP
|
March 4, 2019 |
|
M/S RADHEY SHYAM ASSOCIATES Vs. STATE OF MAHARASHTRA AND ORS
|
February 1, 2019 |
|
M/S SGM PROPERTIES & INVESTMENTS PVT LTD , MUMBAI Vs. BASANTKUMAR BILASRAO RUNGTA
|
August 20, 2019 |
|
M/S. TECHNICOM SYSTEMS (I) PVT. LTD. Vs. DEPUTY COMMISSIONER OF CUSTOMS AND ORS.
|
June 26, 2019 |
|
M3NERGY SDN BHD Vs. HINDUSTAN PETROLEUM CORPORATION LTD & ANR
|
January 10, 2019 |
|
MAA ASHISH TEXTILE INDUSTRIES PRIVATE LIMITED Vs. NATIONAL INSURANCE COMPANY LIMITED
|
June 3, 2019 |
|
MAA UMIYA TRANPSPORT CITY Vs. NAGORAO LAHANU CHOUKE
|
June 25, 2019 |
|
MACHHINDRA APPAJI PATIL Vs. STATE OF MAHARASHTRA
|
May 2, 2019 |
|
MACLEODS PHARMACEUTICALS LTD Vs. SWISSKEM HEALTHCARE
|
July 2, 2019 |
|
MADAN Vs. RAMAVATI RAMESH CHAUVAN
|
August 5, 2019 |
|
MADAN AMLOKCHAND MUTHA Vs. ARVIND AMBALAL SHAH
|
July 31, 2019 |
|
MADGAVKAR SALVAGE Vs. NORSEA GLOBAL OFFSHORE PTE LTD
|
January 11, 2019 |
|
MADHAV STRUCTURAL ENGINEERING
LTD, Vs. MAHARASHTRA STATE ROAD
|
December 19, 2019 |
|
MADHAVI DATTATRAI THALY Vs. SECRETARY (LAW)
|
August 5, 2019 |
|
MADHU VIJAYKUMAR GUPTA Vs. STATE OF MAHARASHTRA
|
April 2, 2019 |
|
MADHUKAR Vs. CENTRAL BUREAU OF INVESTIGATION (ANTI CORRUPTION BUREAU, NAGPUR)
|
December 9, 2019 |
|
MADHUKAR Vs. STATE OF MAHARASHTRA
|
November 13, 2019 |
|
MADHUKAR BALKRISHNA HALDANKAR Vs. RAMESH VENKATESH CHATIM HALDANKAR
|
April 11, 2019 |
|
MADHUKAR BASWANT BARORA Vs. STATE OF MAHARASHTRA
|
April 1, 2019 |
|
MADHUKAR BHAGWAT CHAUDHARI Vs. STATE OF MAHARASHTR
|
September 26, 2019 |
|
MADHUKAR SADASHIV BHALERAO Vs. PUNE MUNICIPAL CORPORATION
|
April 23, 2019 |
|
MADHUKAR SADASHIV BHALERAO Vs. SUDHARKAR P. UPASANI AND ORS.
|
April 23, 2019 |
|
MADHUKAR SAMPATRAO PATIL AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
|
February 26, 2019 |
|
MADHURI DOULATRAM CHOITRAM Vs. LACHMANDAS TULSIRAM NAYAR
|
December 18, 2019 |
|
MADHURI SANJEEV RATNAPARKHI & ORS Vs. STATE OF MAHARASHTRA & ORS
|
March 15, 2019 |
|
MADHURI SUDHAKAR BHONDAVE Vs. STATE OF MAHARASHTRA
|
May 17, 2019 |
|
MADHURI V NAIK Vs. STATE OF GOA
|
August 23, 2019 |
|
MADHUSUDAN MURARILAL SHARMA Vs. JYOTSNA NILESH SHARMA
|
March 28, 2019 |
|
MADRAWATI D/O ARJUN KSHIRSAGAR Vs. STATE OF MAHARASHTRA
|
February 14, 2019 |
|
MADU @ MAHADEV GAONKAR Vs. STATE
|
November 28, 2019 |
|
MAGAN DEUBA TARDE Vs. STATE OF MAHARASHTRA
|
January 15, 2019 |
|
MAGANLAL HIMATRAM BARFIWALA Vs. MRIDANGRAJ HIRALAL SUCHAK
|
February 27, 2019 |
|
MAGIC CREATION PVT. LTD Vs. SATISH SHREEDHAR MODAK KARTA
|
June 7, 2019 |
|
MAGMA FINCORP LIMITED Vs. STATE OF MAHARASHTRA
|
July 19, 2019 |
|
MAHABUBLI MULLA Vs. STATE
|
November 28, 2019 |
|
MAHADEO Vs. STATE OF MAHARASHTRA
|
November 21, 2019 |
|
MAHADEV GURLING KAMBLE Vs. THE STATE OF MAHARASHTRA
|
January 15, 2019 |
|
MAHADEV VITHAL SUPNUR Vs. SANTOSH BHAUSAHEB SHINDE
|
December 13, 2019 |
|
MAHAGUJ COLLIERIES LIMITED Vs. ADANI ENTERPRISES LIMITED
|
February 25, 2019 |
|
MAHARASHTRA Vs. RAMDAS RANGNATH SHINDE
|
April 30, 2019 |
|
MAHARASHTRA CHESS ASSOCIATION Vs. UNION OF INDIA
|
September 25, 2019 |
|
MAHARASHTRA CONDUCTOR ASSOCIATION Vs. MAHARASHTRA STATE DISTRIBUTION CO. LTD.
|
November 15, 2019 |
|
MAHARASHTRA EXECUTOR AND TRUSTEES CO LTD Vs. SHARAD PUROHIT
|
January 16, 2019 |
|
MAHARASHTRA GENERAL KAMGAR MAHASANGH Vs. TAJ SATS AIR CATERERS LTD
|
January 15, 2019 |
|
MAHARASHTRA GRAMIN BANK AND ORS. Vs. BHARATIBAI RAMESH KAMBALE AND ORS.
|
December 16, 2019 |
|
MAHARASHTRA JEEVAN PRADHIKARAN & ANR Vs. RAJESHWAR S RANE
|
April 11, 2019 |
|
MAHARASHTRA PUBLIC SERVICE COMMISSION Vs. JEEVAN NIVRUTTIRAO WADER
|
February 15, 2019 |
|
MAHARASHTRA PUBLIC SERVICE COMMISSION THROUGH SECRETARY Vs. MAKRAND SUBHASH DAGADKHAIR
|
October 17, 2019 |
|
MAHARASHTRA STATE CO-OPERATIVE PATSANSTHA FEDERATION LTD MUMBAI Vs. STATE OF MAHARASHTRA, THROUGH THE SECRETARY, CO-OPERATION AND TEXTILE DEPARTMENT, MANTRALAYA, MUMBAI
|
April 8, 2019 |
|
MAHARASHTRA STATE COTTON MARKETING EMPLOYEES CO-OPERATIVE SPINNING MILL LIMITED Vs. SATISH NARAYANRAO GAWANDE
|
October 1, 2019 |
|
MAHARASHTRA STATE ELECTRICITY DISTRIBUTION COMPANY LIMITED Vs. GODREJ AND BOYCE MANUFACTURING COMPANY LIMITED
|
November 6, 2019 |
|
MAHARASHTRA STATE ELECTRICITY DISTRIBUTION COMPANY LIMITED Vs. ELECTRICITY OMBUDSMAN, MUMBAI
|
March 12, 2019 |
|
MAHARASHTRA STATE ELECTRICITY TRANSMISSION CO. LTD. Vs. KALPATARU POWER TRANSMISSION LTD.
|
November 8, 2019 |
|
MAHARASHTRA STATE ROAD TRANSPORT CORPORATION Vs. KAUSABAI W/O JALINDAR KARDE
|
June 24, 2019 |
|
MAHARASHTRA STATE ROAD TRANSPORT CORPORATION Vs. RAJENDRA MOHANLAL CHHANGANI
|
October 22, 2019 |
|
MAHARASHTRA STATE ROAD TRANSPORT CORPORATION Vs. IQBAL KHAN AND ORS.
|
March 7, 2019 |
|
MAHARASHTRA STATE ROAD TRANSPORT CORPORATION Vs. ASHOK SUVALAL MAROTHE
|
August 9, 2019 |
|
MAHARASHTRA VIDYA PRASARAK MANDAL KHAMGAON Vs. VIJAY SUKHALAL RAJPUT
|
February 1, 2019 |
|
MAHARASHTRA VIDYARATHI SAHAYAK MANDAL Vs. SURESH DESHMUKH
|
October 10, 2019 |
|
MAHARISHI SHANKARRAO MOHITE-PATIL SAHAKAR SAKHAR KARKHANA LTD Vs. STATE OF MAHARASHTRA
|
April 2, 2019 |
|
MAHAVIR BABAGONDA PATIL Vs. TIRUPATI TRADERS
|
August 8, 2019 |
|
MAHEK Vs. STATE OF MAHARASHTRA
|
December 2, 2019 |
|
MAHENDRA BHALCHANDRA SHAH Vs. MUNICIPAL CORPORATION OF GRATER BOMBAY
|
June 24, 2019 |
|
MAHENDRA BUILDERS Vs. BRIHAN MUMBAI MUNICIPAL CORPORATION OF GREATER MUMBAI & ORS
|
February 11, 2019 |
|
MAHENDRA DATTATRAY DESHMUKH Vs. STATE OF MAHARASHTRA
|
February 28, 2019 |
|
MAHENDRA GAJANAN KARVE Vs. JITENDRA GAJANAN KARVE
|
March 5, 2019 |
|
MAHENDRA GIRDHARLAL MEHTA Vs. ATUL BUILDERS & ESTATE LTD
|
December 5, 2019 |
|
MAHENDRA JAMNADAS KARA Vs. MUKESH BABURAO WAGHMARE
|
August 26, 2019 |
|
MAHENDRA JAYANTILAL VORA Vs. VASANT COMPLEX CO-OP HOUSING SOCIETY LTD
|
August 28, 2019 |
|
MAHENDRA MADHUKAR JAGDALE Vs. STATE OF MAHARASHTRA
|
February 12, 2019 |
|
MAHENDRA VALJI RATHOD Vs. NATIONAL RADIO AND ELECTRONICS COMPANY
|
April 5, 2019 |
|
MAHENDRASINH JORUBHA ZALA Vs. CENTRAL BUREAU OF INVESTIGATION
|
August 5, 2019 |
|
MAHESH B CHAUDHARY Vs. RADHA SADAN CO-OPERATIVE HOUSING SOCIETY LTD
|
February 5, 2019 |
|
MAHESH BHALCHANDRA AMRUTKAR Vs. THANE MUNICIPAL CORPORATION
|
January 9, 2019 |
|
MAHESH LAXMAN KANKONKAR Vs. STATE OF GOA
|
September 25, 2019 |
|
MAHESH MADHUKAR WAGH AND OTHERS Vs. STATE OF MAHARASHTRA AND OTHERS
|
March 27, 2019 |
|
MAHESH MEHERVAN HAVEWALLA Vs. STATE OF MAHARASHTRA
|
August 2, 2019 |
|
MAHESH MURTHY Vs. STATE OF MAHARASHTRA
|
September 9, 2019 |
|
MAHESH PRALHAD SALUNKE Vs. BHARATI SAHAKARI BANK LTD.
|
August 16, 2019 |
|
MAHESH RAMESH JADHAV Vs. STATE OF MAHARASHTRA
|
July 12, 2019 |
|
MAHESH S/O RAMPRASAD GUPTA Vs. STATE OF MAHARASHTRA
|
January 21, 2019 |
|
MAHESH S/O. MADAN MASKARE Vs. STATE OF MAHARASHTRA
|
June 25, 2019 |
|
MAHESH SAMBHAJI CHAFLE Vs. STATE OF MAHARASHTRA
|
June 12, 2019 |
|
MAHESHWARI ASSOCIATES Vs. GUPTA COAL INDIA LTD.
|
March 13, 2019 |
|
MAHIBOOB Vs. STATE OF MAHARASHTRA
|
October 9, 2019 |
|
MAHINDRA & MAHINDRA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 4, 2019 |
|
MAHINDRA AND MAHINDRA FINANCIAL SERVICES LTD Vs. ADIL ANWAR SHAIKH
|
January 30, 2019 |
|
MAHINDRA AND MAHINDRA LTD Vs. UNION OF INDIA
|
July 4, 2019 |
|
MAHINDRA AND MAHINDRA LTD Vs. YASHOVARDHAN INDUSTRIES
|
November 27, 2019 |
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MAHINDRA CIE AUTOMOTIVE LTD. Vs. THE COMMISSIONER OF CENTRAL TAX, CGST
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March 15, 2019 |
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MAITHILI MANHAR SISWAWALA Vs. PRAVEEN KENNETH SAMUEL JAMES
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January 31, 2019 |
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MALAGA REALTORS PRIVATE LIMITED Vs. VILAS PUNDALIK MALIK
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March 1, 2019 |
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MALANBAI W/O MAHIPATRAO TUMANE Vs. SURESH S/O NATTHUJI MOHARLE
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January 14, 2019 |
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MALDAR BARRELS PRIVATE LIMITED Vs. JUGAL KISHORE DIDWANIA
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February 4, 2019 |
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MALKESH AND ORS. Vs. THE STATE OF MAHARASHTRA
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January 14, 2019 |
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MAMTA Vs. KUSUMTAI BABURAO ZADE
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September 11, 2019 |
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MAN GLOBAL LIMITED Vs. BHARAT PRAKASH JOUKANI
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October 1, 2019 |
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MAN INDUSTRIES (INDIA) LIMITED Vs. THE STATE OF MAHARASHTRA
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April 22, 2019 |
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MAN-MADE SPINNERS (I) LTD. Vs. UNION OF INDIA
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August 14, 2019 |
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MANAGER Vs. LIBERTY BAR AND RESTAURANT
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December 5, 2019 |
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December 5, 2019 |
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MANAGER, MAHARASHTRA RAJYA SAHAKARI KAPUS UTPADAK PANAN MAHASANGH MARYADIT, JALGAON Vs. BHIMASHANKAR TUKARAM MATE
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May 7, 2019 |
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MANDA VILAS THORAT Vs. ASHOK GAJANAN KARALE
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September 4, 2019 |
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MANDAKINI BALASAHEB KALBHOR Vs. STATE OF MAHARASHTRA
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September 4, 2019 |
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MANDESH EDUCATION SOCIETY Vs. DIRECTOR OF EDUCATION
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January 29, 2019 |
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MANDHANA INDUSTRIES LTD Vs. PRINCIPAL COMMISSIONER OF INCOME TAX (CENTRAL) 1 & ANR
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February 4, 2019 |
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MANDOVI ISPAT PVT LTD Vs. UNION OF INDIA
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July 16, 2019 |
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MANGAL DAYANAND KHOPAR Vs. STATE OF MAHARASHTRA
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July 31, 2019 |
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June 13, 2019 |
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February 26, 2019 |
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September 11, 2019 |
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MANGESH DEVIDAS KADAM Vs. STATE OF MAHARASHTRA
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October 14, 2019 |
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October 9, 2019 |
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MANGESH S/O LATA DESHMUKH Vs. SANJEEVANI W/O AMRUTKAUMAR DESHMUKH
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February 26, 2019 |
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MANGESH SHYAM SATPUTE Vs. STATE OF MAHARASHTRA
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June 12, 2019 |
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August 7, 2019 |
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February 1, 2019 |
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January 16, 2019 |
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August 2, 2019 |
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November 7, 2019 |
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September 4, 2019 |
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April 8, 2019 |
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October 10, 2019 |
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April 9, 2019 |
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December 18, 2019 |
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July 30, 2019 |
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July 1, 2019 |
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June 12, 2019 |
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July 22, 2019 |
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June 27, 2019 |
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October 4, 2019 |
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May 3, 2019 |
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August 29, 2019 |
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October 14, 2019 |
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February 20, 2019 |
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August 21, 2019 |
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September 5, 2019 |
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January 23, 2019 |
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December 12, 2019 |
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May 3, 2019 |
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MANOJ Vs. STATE OF MAHARASHTRA
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June 12, 2019 |
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October 4, 2019 |
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January 21, 2019 |
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June 4, 2019 |
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February 5, 2019 |
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June 10, 2019 |
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April 3, 2019 |
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June 27, 2019 |
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December 3, 2019 |
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June 24, 2019 |
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August 23, 2019 |
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January 11, 2019 |
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August 26, 2019 |
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September 11, 2019 |
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June 25, 2019 |
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April 12, 2019 |
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December 4, 2019 |
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August 21, 2019 |
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April 13, 2019 |
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November 22, 2019 |
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June 4, 2019 |
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November 25, 2019 |
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April 8, 2019 |
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April 9, 2019 |
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November 13, 2019 |
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December 19, 2019 |
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April 3, 2019 |
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January 30, 2019 |
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June 12, 2019 |
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February 6, 2019 |
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August 29, 2019 |
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May 3, 2019 |
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June 10, 2019 |
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June 19, 2019 |
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May 20, 2019 |
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June 27, 2019 |
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February 13, 2019 |
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August 3, 2019 |
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July 4, 2019 |
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March 4, 2019 |
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July 9, 2019 |
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MEGHANA MANGESH LANJEKAR Vs. STATE OF MAHARASHTRA
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November 26, 2019 |
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July 19, 2019 |
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December 5, 2019 |
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July 5, 2019 |
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April 18, 2019 |
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August 16, 2019 |
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July 20, 2019 |
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July 29, 2019 |
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August 8, 2019 |
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June 10, 2019 |
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August 28, 2019 |
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June 7, 2019 |
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May 3, 2019 |
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March 26, 2019 |
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February 11, 2019 |
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December 5, 2019 |
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September 27, 2019 |
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February 27, 2019 |
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September 19, 2019 |
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October 15, 2019 |
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November 14, 2019 |
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June 4, 2019 |
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January 18, 2019 |
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April 18, 2019 |
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September 9, 2019 |
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January 28, 2019 |
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February 5, 2019 |
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February 8, 2019 |
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December 20, 2019 |
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April 25, 2019 |
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March 13, 2019 |
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MOHAMMAD ZUBER FAROOQI Vs. STATE OF MAHARASHTRA
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September 25, 2019 |
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July 18, 2019 |
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MOHAMMED MAJID MOHAMMED SHAFI Vs. STATE OF MAHARASHTRA
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March 1, 2019 |
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MOHAN Vs. STATE OF MAHARASHTRA
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July 30, 2019 |
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MOHAN Vs. STATE OF MAHARASHTRA
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September 4, 2019 |
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MOHAN Vs. STATE OF MAHARASHTRA,
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July 31, 2019 |
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MOHAN MAROTI JADHAV Vs. STATE OF MAHARASHTRA
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June 20, 2019 |
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October 7, 2019 |
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August 2, 2019 |
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July 10, 2019 |
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MOHD SAJID KHAN S/O ALI KHAN Vs. STATE OF MAHARASHTRA
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August 30, 2019 |
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MOHD TALIB HABIB SHAIKH Vs. MOHAMMAD SIDDAQI HAJI MOHAMMAD MOMIN
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July 10, 2019 |
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September 6, 2019 |
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June 3, 2019 |
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MOHD. VAZIR S/O MOHD. HAJI Vs. GANGARAM S/O GANGAJI KONDALWAR
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August 27, 2019 |
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June 19, 2019 |
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September 9, 2019 |
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MOHIT ISPAT LIMITED Vs. COMMISSIONER OF CUSTOMS, CENTRAL EXCISE & SERVICE TAX
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January 10, 2019 |
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MOHSIN Vs. THE TAHSILDAR/RETURNING OFFICER, CHANDRAPUR AND ORS.
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June 21, 2019 |
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MOHSIN SK SAMAD Vs. STATE OF MAHARASHTRA
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February 21, 2019 |
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June 12, 2019 |
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January 4, 2019 |
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December 9, 2019 |
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MORYA HOMES Vs. SURESH G WADHWA
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November 7, 2019 |
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MOTILAL Vs. BALKRUSHNA BALIRAM LOKHANDE
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November 21, 2019 |
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MOTIRAM RAMJI AADHE Vs. YOGITA MOTIRAM AADHE
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July 18, 2019 |
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MR. KAWALNAYAN WAZIRCHAND PATHREJA Vs. THE STATE OF MAHARASHTRA
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January 17, 2019 |
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MRINALL SHASHI SHEKHAR Vs. ELECTION COMMISSION OF INDIA
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October 9, 2019 |
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MRUDALABEN W/O MANOHARLAL Vs. CHHALLANI GINNING AND PRESSING FACTORY
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January 3, 2019 |
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MSTC LIMITED Vs. STANDARD CHARTERED BANK
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May 3, 2019 |
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MUKESH LALJI KANOJIA Vs. STATE OF MAHARASHTRA
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December 4, 2019 |
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March 13, 2019 |
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June 14, 2019 |
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MUKHYADHIKARI NAGAR PARISHAD KALAMB Vs. SATISH BABURAO JHADKE
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July 17, 2019 |
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MUKTABAI EKNATH MOTKARI Vs. STATE OF MAHARASHTRA
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June 11, 2019 |
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June 19, 2019 |
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February 4, 2019 |
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MULIBAI CHARKHA SHIKSHAN PRASARAK MANDAL THR. Vs. ASSISTANT PROVIDENT FUND COMMISSIONER
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November 6, 2019 |
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MULTI COMMODITY EXCHANGE OF INDIA Vs. DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-8(3) AND ORS.
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February 20, 2019 |
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MUMBAI BUILDING REPAIRS AND RECONSTRUCTION BOARD, A UNIT OF THE MAHARASHTRA HOUSING AND AREA DEVELOPMENT AUTHORITY Vs. DHIRUBHAI DAMANI (NIRWANA APPARELS PVT. LTD.)
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November 6, 2019 |
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MUMBAI METROPOLITAN REGION DEVELOPMENT Vs. UNION OF INDIA & ORS.
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December 19, 2019 |
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MUMBAI METROPOLITAN REGIONAL Vs. UNION OF INDIA
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August 20, 2019 |
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MUMBAI MUNICIPAL CORPORATION Vs. PADMAKAR RAMPRIY SHUKLA
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October 17, 2019 |
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February 15, 2019 |
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MUMBAI SHAHAR BEROJGAR Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI
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September 13, 2019 |
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MUMBAI VIDYAPEETH KAMGAR SANGHATANA Vs. UNIVERSITY OF MUMBAI THROUGH REGISTRAR, MUMBAI
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May 3, 2019 |
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MUMTAZ AHMED NASIR KHAN Vs. STATE OF MAHARASHTRA
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July 15, 2019 |
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MUNICIPAL COMMISSIONER Vs. SHIVDATT & SONS
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November 28, 2019 |
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MUNICIPAL COMMISSIONER OF MUNICIPAL CORPORATION OF GREATER BOMBAY Vs. VARDHMAN & HIRANANDANI DEVELOPERS
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November 15, 2019 |
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MUNICIPAL CORPORATION OF GREATER BOMBAY Vs. NAGARJUNA CONSTRUCTION COMPANY LIMITED
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January 22, 2019 |
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MUNICIPAL CORPORATION OF GREATER MUMBAI Vs. S N THAKKAR CONSTRUCTION COMPANY PRIVATE LIMITED
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February 13, 2019 |
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MUNICIPAL CORPORATION OF GREATER MUMBAI Vs. WALTER BAU AG II
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October 7, 2019 |
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MUNICIPAL CORPORATION OF GREATER MUMBAI Vs. B J DEVELOPMENT CORPORATION PVT LTD AND ORS
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February 15, 2019 |
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MUNICIPAL CORPORATION OF GREATER MUMBAI THROUGH GENERAL MANAGER Vs. BEST WOKERS UNION
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October 25, 2019 |
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MUNICIPAL COUNCIL Vs. JAGANNATH
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September 27, 2019 |
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MUNICIPAL COUNCIL Vs. ASSISTANT PROVIDENT FUND COMMISSIONER
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November 18, 2019 |
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MUNICIPAL COUNCIL Vs. SHRIKRISHNA BALIRAM VAIDYA
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June 27, 2019 |
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MUNICIPAL COUNCIL, AMALNER THROUGH ITS CHIEF OFFICER Vs. SARASWATI KESHAV POL
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February 28, 2019 |
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MUNICIPAL COUNCIL, CHHALISGAON Vs. SHANTARAM
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May 8, 2019 |
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MUNIR KHAN Vs. STATE OF GOA
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October 11, 2019 |
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MUNIR RUSTUM SHAH Vs. THE STATE OF MAHARASHTRA
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January 11, 2019 |
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MUNMAHESH S/O RAMKHILAWAN GUPTA Vs. ASHISH NEMICHAND KATARIYA
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April 24, 2019 |
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MUSHTAQ AHMED S/O LATE ALFUDDIN Vs. KRISHNAKUMAR S/O BADRIPRASAD SAHU
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February 26, 2019 |
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MUSTAQ MASTAN KHA DHHAINGAL (PATHAN) Vs. STATE OF MAHARASHTRA
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June 7, 2019 |
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MUZAAMMIL UMAR KADRI Vs. STATE OF MAHARASHTRA
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April 23, 2019 |
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MY CAR (PUNE) PVT. LTD Vs. INCOME-TAX OFFICER
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February 21, 2019 |
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N. SAMPATH GANESH Vs. UNION OF INDIA
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September 4, 2019 |
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N.N. PUGALIA Vs. STATE OF MAHARASHTRA
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June 25, 2019 |
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NAGAR MACCHINDRA BHUI Vs. STATE OF MAHARASHTRA
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September 17, 2019 |
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NAGAR PARISHAD, KATOL Vs. COTTON MARKET DHARAMSHALA TRUST
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August 22, 2019 |
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NAGAR YUVAK SHIKSHAN SANSTHA Vs. SANJAY
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November 8, 2019 |
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NAGESH GAONKAR Vs. INSPECTOR GENERAL OF PRISONS
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January 14, 2019 |
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NAGESH PRAKASH INGALE Vs. COMMISSIONER OF POLICE
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November 18, 2019 |
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NAGESH S/O SAMAYYA MADE Vs. STATE OF MAHARASHTRA
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February 21, 2019 |
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NAGNATH BABURAO KOKATE Vs. STATE OF MAHARASHTRA AND OTHERS
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May 2, 2019 |
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NAGORAO S/O GANGARAM KAMBLE Vs. UNION OF INDIA
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July 10, 2019 |
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NAGORAO SAMBHAJI DANGE Vs. RUDRA RAMKISAN WARKAD
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February 27, 2019 |
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NAGPUR DISTRICT BAR BASKETBALL ASSOCIATION Vs. STATE OF MAHARASHTRA
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May 1, 2019 |
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NAGPUR SAHAR (ZILLA) CONGRESS COMMITTEE Vs. COLLECTOR & RETURNING OFFICER, NAGPUR
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April 7, 2019 |
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NAGPUR SHAHAR (ZILLA) CONGRESS COMMITTEE AND ANR Vs. COLLECTOR & RETURNING OFFICER
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May 23, 2019 |
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NAKUL SAGUN NARULKAR Vs. UNION OF INDIA
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October 14, 2019 |
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NAMANKIT ENGLISH SCHOOL TRUSTEES ASSOCIATION Vs. STATE OF MAHARASHTRA
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August 6, 2019 |
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NAMDEO GANPAT SOLANKE Vs. STATE OF MAHARASHTRA
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January 25, 2019 |
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NANA DHONDIRAM LAD AND ORS. Vs. THE STATE OF MAHARASHTRA
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March 15, 2019 |
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NANA TUKARAM LOKHARE Vs. BABURAO BAPURAO KAMBALE
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July 10, 2019 |
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February 27, 2019 |
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August 2, 2019 |
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February 25, 2019 |
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July 22, 2019 |
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June 6, 2019 |
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March 6, 2019 |
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June 26, 2019 |
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October 18, 2019 |
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October 7, 2019 |
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February 25, 2019 |
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March 29, 2019 |
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November 29, 2019 |
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May 3, 2019 |
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March 15, 2019 |
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July 17, 2019 |
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July 24, 2019 |
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March 28, 2019 |
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September 3, 2019 |
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November 6, 2019 |
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September 26, 2019 |
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July 29, 2019 |
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January 23, 2019 |
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February 12, 2019 |
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February 12, 2019 |
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October 3, 2019 |
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August 5, 2019 |
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February 8, 2019 |
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October 11, 2019 |
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May 17, 2019 |
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December 13, 2019 |
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July 17, 2019 |
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October 1, 2019 |
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November 5, 2019 |
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July 11, 2019 |
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March 6, 2019 |
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July 9, 2019 |
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March 7, 2019 |
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August 6, 2019 |
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June 13, 2019 |
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July 15, 2019 |
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March 13, 2019 |
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September 23, 2019 |
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February 28, 2019 |
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August 9, 2019 |
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PARUBAI VITHAL KAMBLE AND OTHERS Vs. GIRDHARILAL AGARWAL
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February 1, 2019 |
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PARVATABAI @ BEBY WD/O PARASRAM MORE Vs. SUREKHA @ REKHA WD/O DASHRATH
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February 13, 2019 |
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PARVATIBAI Vs. STATE OF MAHARASHTRA
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April 30, 2019 |
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PARWANA BHAVANA MEMORIAL TRUST Vs. SHIVDATT & SONS
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November 28, 2019 |
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PAUL JOSEPH SHIROLE Vs. STATE OF MAHARASHTRA
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August 27, 2019 |
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PAWAN KAMALAKAR DESHPANDE Vs. STATE OF MAHARASHTRA
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May 2, 2019 |
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PAWAN KUMAR SHARMA Vs. STATE OF MAHARASHTRA
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August 6, 2019 |
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PAWAN S/O GULCHAND MUSALE Vs. LAXMIBAI W/O BIRU SONTAKKE
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April 16, 2019 |
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PCIL HAM BKBN PRIVATE LTD Vs. STATE OF MAHARASHTRA
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June 18, 2019 |
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PEERSHAH SHIBLI CHISTI TRUST Vs. THE STATE OF MAHARASHTRA AND OTHERS
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February 8, 2019 |
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PENSIONERS SOCIAL & WELFARE ASSOCIATION, THANE Vs. HINDUSTAN PETROLEUM CORPORATION LIMITED, MUMBAI
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May 3, 2019 |
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PEROLA MENON Vs. STATE OF MAHARASHTRA
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August 16, 2019 |
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PETER ROCK SAMSON GONSALVES Vs. JOSE MANUEL FERNANDES
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January 16, 2019 |
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PHOENIX ARC PRIVATE LIMITED Vs. SUNIL SOLVENT EXTRACTION PRIVATE LIMITED
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January 4, 2019 |
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PINAK BHARAT & CO Vs. ANIL RAMRAO NAIK
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March 27, 2019 |
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PINTU S/O. UTTAMRAO SONALE Vs. THE STATE OF MAHARASHTRA
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April 12, 2019 |
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PINTU UTTAM SONALE Vs. STATE OF MAHARASHTRA
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August 29, 2019 |
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PIONEER FOODS AND AGRO INDUSTRIES Vs. INCOME TAX OFFICER, WARD 18(3)(4) AND ORS.
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April 22, 2019 |
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PIRAMAL INVESTMENT OPPORTUNITIES FUND Vs. ASSISTANT COMMISSIONER OF INCOME TAX
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September 4, 2019 |
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PLR PROJECTS PVT LTD Vs. WESTERN COALFIELDS LIMITED
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April 1, 2019 |
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POLASH KARTIK MANDAL Vs. STATE OF MAHARASHTRA
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April 22, 2019 |
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PONVEL NADARAJAN Vs. STATE OF MAHARASHTRA
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August 14, 2019 |
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POOJA PAPER TRADING CO. PVT. LTD. Vs. INCOME TAX OFFICER-4(3)(1), MUMBAI
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February 25, 2019 |
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POONAM AGARWAL Vs. STATE OF MAHARASHTRA & ANR
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April 18, 2019 |
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POONAM JAIN Vs. UNION OF INDIA
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June 7, 2019 |
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POONAM PRIDE CONDOMINIUM Vs. STATE OF MAHARASHTRA
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June 12, 2019 |
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POPAT BAPU MANDALE Vs. STATE OF MAHARASHTRA
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July 3, 2019 |
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POPAT BHAGINATH KASAR Vs. STATE OF MAHARASHTRA
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April 16, 2019 |
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POPAT GANPAT DHUMAL Vs. THE STATE OF MAHARASHTRA
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February 15, 2019 |
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POPAT S/O VITHAL PUND Vs. DIVISIONAL COMMISSIONER, NASIK DIVISION
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September 26, 2019 |
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POPATLAL LALCHAND NAVLAKHA Vs. STATE OF MAHARASHTRA
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March 7, 2019 |
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POPATRAO VYANKATRAO PATIL Vs. STATE OF MAHARASHTRA AND ORS
|
March 14, 2019 |
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POPULAR SWITCH GEARS PVT. LTD. Vs. ASSET. RECONSTRUCTION COMPANY (INDIA) LTD. AND ORS.
|
January 18, 2019 |
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PORNIMA VINOD PATIL Vs. STATE OF MAHARASHTRA AND OTHERS
|
February 26, 2019 |
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PORWAL SALES Vs. FLAME CONTROL INDUSTRIES
|
August 14, 2019 |
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POWER ENGINEERING (INDIA) PVT. LTD. Vs. STATE OF GOA
|
December 13, 2019 |
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PR COMMISSIONER OF INCOME TAX (CENTRAL) Vs. INCOME TAX SETTLEMENT COMMISSIONLAWSUITDOWNLOAD
|
February 28, 2019 |
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PR COMMISSIONER OF INCOME TAX (CENTRAL), PUNE Vs. INCOME TAX SETTLEMENT COMMISSION & ORS
|
April 4, 2019 |
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PR COMMISSIONER OF INCOME TAX -2 Vs. STATE BANK OF INDIA
|
January 4, 2019 |
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PR COMMISSIONER OF INCOME TAX -3 Vs. SUNGARD SOLUTIONS (I) PVT LTD
|
February 26, 2019 |
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PR COMMISSIONER OF INCOME TAX, PANAJI GOA Vs. RAJESH PRAKASH TIMBLO
|
April 15, 2019 |
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PR COMMISSIONER OF WEALTH TAX-1 Vs. HEMANT VITTHAL WAJE
|
January 14, 2019 |
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PR. COMMISSIONER OF INCOME TAX Vs. CHAWLA INTERBILD CONSTRUCTION CO.PVT. LTD.
|
February 28, 2019 |
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PR. COMMISSIONER OF INCOME TAX Vs. HASSAN ALI KHAN
|
February 18, 2019 |
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PR. COMMISSIONER OF INCOME TAX (CENTRAL) Vs. M/S. ASHOKA EDUCATION FOUNDATION
|
January 7, 2019 |
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PR. COMMISSIONER OF INCOME TAX (CENTRAL), PUNE Vs. INCOME TAX SETTLEMENT COMMISSION
|
April 9, 2019 |
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PR. COMMISSIONER OF INCOME TAX -15 Vs. BINOD KUMAR SINGH
|
April 22, 2019 |
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PR. COMMISSIONER OF INCOME TAX-10 Vs. HSBC INVEST DIRECT (INDIA) LTD.
|
February 4, 2019 |
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PR. COMMISSIONER OF INCOME TAX-10 Vs. MEDLEY PHARMACEUTICALS LTD. AND ORS.
|
July 22, 2019 |
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PR. COMMISSIONER OF INCOME TAX-9 Vs. CARTIER LEAFLIN PVT. LTD
|
October 15, 2019 |
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PR. COMMISSIONER OF INCOME TAX29 Vs. KUMAGAI SKANSKA HCC ITOCHU GROUP
|
January 29, 2019 |
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PR. COMMISSIONER OF INCOME TAX4 Vs. J.P. MORGAN INDIA PVT. LTD
|
January 14, 2019 |
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PR. COMMISSIONER OF INCOME-TAX (TDS)2 Vs. NATIONAL HEALTH & EDUCATION SOCIETY
|
February 22, 2019 |
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PR.COMMISSIONER OF INCOME TAX Vs. M/S.ADITYA BIRLA TELECOM LTD
|
March 26, 2019 |
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PR.COMMISSIONER OF INCOME TAX 3 Vs. VEMBU VAIDYANATHAN
|
January 22, 2019 |
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PRABHAKAR Vs. STATE OF MAHARASHTRA
|
March 6, 2019 |
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PRABHAKAR KHODGE Vs. STATE OF MAHARASHTRA
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October 4, 2019 |
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PRABHAKAR RAMCHANDRA DESAI Vs. STATE OF MAHARASHTRA
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June 19, 2019 |
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PRABHAKAR S/O AMBADAS DONGARE Vs. SHANUBAI
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July 9, 2019 |
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PRABHAKAR WAKTUJI SAPATE Vs. HARIRAM ATRAMJI WARKHADE AND ORS.
|
July 23, 2019 |
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PRABHU C CHALWADI Vs. BOARD OF TRUSTEES, MORMUGAO PORT TRUST
|
June 7, 2019 |
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PRABHU YESHU JANMOTSAV Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI
|
December 9, 2019 |
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PRACHI NARAYAN NAIK Vs. STATE OF GOA
|
September 26, 2019 |
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PRADEEP D. SIGNAPURKAR Vs. UNION OF INDIA
|
October 9, 2019 |
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PRADEEP KHETSHI SHAH Vs. STATE OF MAHARASHTRA AND ORS
|
January 7, 2019 |
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PRADEEP KUMAR LENKA Vs. UNION OF INDIA
|
November 15, 2019 |
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PRADEEP RAM MUKHI & ORS Vs. MANAS SHELTERS PVT LTD & ORS
|
March 6, 2019 |
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PRADEEP S CHOUHAN Vs. ROYAL WESTERN INDIA TURF CLUB LTD AND OTHERS
|
May 4, 2019 |
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PRADEEP YASHWANT KOKADE Vs. UNION OF INDIA
|
June 21, 2019 |
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PRADEEP YASHWANT KOKADE Vs. UNION OF INDIA
|
July 29, 2019 |
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PRADIP Vs. NIL
|
November 20, 2019 |
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PRADIP DEVIDAS DONGRE Vs. STATE OF MAHARASHTRA
|
January 29, 2019 |
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PRADIP VISHWANATH LONKAR AND ORS Vs. STATE OF MAHARASHTRA AND ORS
|
March 12, 2019 |
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PRADIPTA MOHAN CHATTERJI Vs. KASTURI & SONS LIMITED
|
June 4, 2019 |
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PRAFULLA MANSUKHLAL DOSHI Vs. JAGDISH N. SANGHRAJKA AND 20 ORS
|
March 11, 2019 |
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PRAFULLA PURUSHOTTAM GADGE Vs. BULDHANA URBAN CO-OPERATIVE CREDIT SOCIETY, BULDHANA
|
December 20, 2019 |
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PRAFULLKUMAR SURESH KUHITE AND ORS. Vs. JOINT CHARITY COMMISSIONER, NAGPUR AND ORS.
|
September 19, 2019 |
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PRAHALDRAO Vs. STATE OF MAHARASHTRA
|
June 4, 2019 |
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PRAJAKTA SHYAM SHELAR Vs. STATE OF MAHARASHTRA
|
December 2, 2019 |
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PRAJAPATI GUNWANT KESHAVLAL Vs. UNION OF INDIA
|
July 31, 2019 |
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PRAJYOT RAMCHANDRA KANDOLKAR Vs. STATE OF GOA
|
October 4, 2019 |
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PRAKASH Vs. STATE OF MAHARASHTRA
|
December 4, 2019 |
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PRAKASH BABULAL PARDESHI Vs. STATE OF MAHARASHTRA
|
November 19, 2019 |
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PRAKASH JAGANNATH SADAMATE Vs. STATE OF MAHARASHTRA
|
September 23, 2019 |
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PRAKASH KASHIRAM SAWANT Vs. MOTHERSON ADVANCED TOOLING SOLUTIONS LIMITED
|
July 3, 2019 |
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PRAKASH NAIR Vs. STATE OF GOA
|
March 5, 2019 |
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PRAKASH NANDKISHOR BHALKE Vs. JOINT DISTRICT REGISTRAR PHOTOZINCO PREMISES
|
July 5, 2019 |
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PRAKASH NANJI THAKKAR Vs. STATE OF MAHARASHTRA
|
August 7, 2019 |
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PRAKASH NANJI THAKKAR Vs. STATE OF MAHARASHTRA
|
July 7, 2019 |
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PRAKASH PANDHARINATH RANE Vs. SUPERINTENDING ENGINEER PWD
|
July 29, 2019 |
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PRAKASH PRALHAD CHHABRIA Vs. VIJAY K. CHHABRIA
|
October 15, 2019 |
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PRAKASH RAMCHANDRA BETAWAR Vs. ANITA W/O KAMALKISHORE JAISWAL
|
June 13, 2019 |
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PRAKASH S/O BHAGAJI WANI Vs. UNION OF INDIA
|
May 3, 2019 |
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PRAKASH S/O SURESH HATWAR Vs. STATE OF MAHARASHTRA
|
September 23, 2019 |
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PRAKASH SUNDERDAS ASWANI Vs. MAHESH KISHINCHAND AIDASANI
|
July 16, 2019 |
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PRAKASH WAMANRAO MASKE Vs. SUB-DIVISIONAL OFFICER
|
December 26, 2019 |
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PRAKESH S/O SHRAWAN DEORE Vs. SCHEDULED TRIBE CERTIFICATE SCRUTINY COMMITTEE, NASHIK
|
February 22, 2019 |
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PRAKHAR RAMESH CHANDRA Vs. STATE OF MAHARASHTRA
|
December 13, 2019 |
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PRALHAD GANPAT SALGAR Vs. SUNIL DILIP KAKOD
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January 10, 2019 |
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PRALHAD MADHOBA RUIKAR TRUST Vs. STATE OF MAHARASHTRA
|
August 1, 2019 |
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PRALHAD RAMBHAU DHOLE Vs. STATE OF MAHARASHTRA
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February 11, 2019 |
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PRAMILA ANAND AGARWAL Vs. VILAS CHANDRAKANT GAOKAR
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August 5, 2019 |
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PRAMILA PREMNATH GADEKAR Vs. PREMNATH P. GADEKAR
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November 26, 2019 |
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PRAMILA RAMESH PAGAR Vs. RAMNAYAK DUBE
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October 3, 2019 |
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PRAMILA VISHRAM THAKAR Vs. STATE OF MAHARASHTRA
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October 4, 2019 |
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PRAMILABAI UTTARWAR Vs. SHANTABAI SHANKAR KHEDKAR
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June 13, 2019 |
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PRAMOD Vs. STATE OF MAHARASHTRA
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January 14, 2019 |
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PRAMOD Vs. SOW SUDHA KRISHNA KAND
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November 13, 2019 |
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PRAMOD ALIAS AMOL Vs. STATE OF MAHARASHTRA,
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October 4, 2019 |
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PRAMOD BHAICHAND RAISONI AND ORS Vs. STATE OF MAHARASHTRA
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May 2, 2019 |
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PRAMOD DATTATRAYA JADHAV Vs. STATE OF MAHARASHTRA
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January 31, 2019 |
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PRAMOD LAXMANRAO MAHAJAN Vs. STATE OF MAHARASHTRA
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March 1, 2019 |
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PRAMOD PRAKASH MULIK Vs. MANISHA PRAMOD MULIK
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July 31, 2019 |
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PRAMOD RADHAKISAN THAKRE Vs. STATE OF MAHARASHTRA
|
June 25, 2019 |
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PRAMOD S/O BADRIPRASAD PAL Vs. STATE OF MAHARASHTRA
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April 24, 2019 |
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PRANITA PRAKASHRAO KATEWALE Vs. STATE OF MAHARASHTRA
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July 10, 2019 |
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PRANJAL Vs. STATE OF MAHARASHTRA
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August 14, 2019 |
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PRASAD GANESH DAHIWAL Vs. STATE OF MAHARASHTRA
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March 7, 2019 |
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PRASAD PURSHOTTAM MANTRI Vs. UNION OF INDIA
|
April 18, 2019 |
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PRASAD VILAS KULKARNI Vs. GAURI PRASAD KULKARNI
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January 31, 2019 |
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PRASHANT Vs. STATE OF MAHARASHTRA
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October 22, 2019 |
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PRASHANT ( KALU) KHAGEN BISHWAS Vs. STATE OF MAHARASHTRA
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June 12, 2019 |
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PRASHANT BALASAHEB SHINDE Vs. STATE OF MAHARASHTRA
|
July 15, 2019 |
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PRASHANT BHAGWANTRAO PALANDE Vs. MIRA-BHAYANDAR MUNICIPAL CORPORATION
|
June 13, 2019 |
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PRASHANT DEORAO BHALERAO Vs. STATE OF MAHARASHTRA
|
November 20, 2019 |
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PRASHANT PRABHAKARRAO MUKKAWAR Vs. SUB-DIVISIONAL OFFICER, PUSAD
|
July 31, 2019 |
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PRASHANT PUNDLIKRAO MUNDE Vs. AFSARKHAN TAHERKHAN PATHAN
|
August 30, 2019 |
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PRASHANT RAMCHANDRA KASARKAR Vs. STATE OF MAHARASHTRA
|
June 27, 2019 |
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PRASHANT S/O GULABRAO KAMBLE Vs. INDIAN OIL CORPORATION LIMITED
|
January 8, 2019 |
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PRASHANT S/O MAHADEORAO BODAKHE Vs. STATE OF MAHARASHTRA
|
June 27, 2019 |
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PRASHANT S/O RAMDAS DONGRE Vs. STATE OF MAHARASHTRA
|
August 9, 2019 |
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PRASHANT SAMAR MAZI Vs. STATE OF MAHARASHTRA
|
April 11, 2019 |
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PRASHANT SHRAWAN BARAI Vs. STATE OF MAHARASHTRA
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September 4, 2019 |
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PRATAP LAL TELI Vs. STATE OF MAHARASHTRA
|
October 22, 2019 |
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PRATEEK Vs. STATE OF MAHARASHTRA
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July 19, 2019 |
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PRATIBHA INDUSTRIES LIMITED Vs. PROPEL DEVELOPERS PRIVATE
|
November 4, 2019 |
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PRATIBHA PRAVIN PISE AND ORS. Vs. STATE OF MAHARASHTRA AND ORS.
|
January 29, 2019 |
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PRATIK OMPRAKASH GUPTA Vs. STATE OF MAHARASHTRA
|
June 12, 2019 |
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PRATISH Vs. SATE OF MAHARASHTRA
|
October 3, 2019 |
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PRAVIN Vs. STATE OF MAHARASHTRA
|
June 4, 2019 |
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PRAVIN Vs. STATE OF MAHARASHTRA
|
November 6, 2019 |
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PRAVIN @ DASHRATH Vs. STATE OF MAHARASHTRA
|
December 4, 2019 |
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PRAVIN GANPATI PATIL Vs. KAMAL
|
January 31, 2019 |
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PRAVIN S P USGAONKAR Vs. COMUNIDADE OF USGAO, GOA
|
January 22, 2019 |
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PRAVIN S/O SURYABHANJI GUBE Vs. STATE OF MAHARASHTRA
|
March 1, 2019 |
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PRECILION HOLDINGS LIMITED Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
February 25, 2019 |
|
PREETI D/O LAWRENCE ANTIC Vs. STATE OF MAHARASHTRA
|
September 17, 2019 |
|
PREETI SWAPNIL KALANGUTKAR Vs. DAVID DRAGON FERNANDES
|
July 8, 2019 |
|
PREITY ZINTA Vs. SHAHIDA AMROHI
|
September 5, 2019 |
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PREMANTH S/O ATMARAM ZHADE Vs. COLLCTOR, NAGPUR
|
May 31, 2019 |
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PREMCHAND Vs. STATE OF MAHARASHTRA
|
August 6, 2019 |
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PREMCHAND S/O NATHU PATIL Vs. STATE OF MAHARAHSTRA
|
May 2, 2019 |
|
PREMILA KUSHAB CHOUDHARI Vs. RETURNING OFFICER, ELECTION TO GRAMPANCHAYAT, RAMNAGAR, SAMUDRAPUR, AND OTHERS
|
March 20, 2019 |
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PREMLABAI Vs. UNION OF INDIA
|
July 10, 2019 |
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PREMLATA RAMESHCHANDRA KABRA Vs. BHATU POPAT PATIL
|
June 25, 2019 |
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PRERNAA VIRENDRAKUMAR ARORA Vs. STATE OF MAHARASHTRA
|
May 3, 2019 |
|
PRESHIT Vs. STATE OF MAHARASHTRA
|
December 16, 2019 |
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PREVIN GOVIND SHARMA Vs. DINYAR JAL JAMSHEDJI
|
June 21, 2019 |
|
PRINCIPAL / SECRETARY Vs. STATE OF MAHARASHTRA
|
July 4, 2019 |
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PRINCIPAL COMMISSIONER OF INCOME TAX Vs. ELECTROPLAST ENGINEERS
|
March 26, 2019 |
|
PRINCIPAL COMMISSIONER OF INCOME TAX Vs. ASHOK APPARELS PVT. LTD
|
April 8, 2019 |
|
PRINCIPAL COMMISSIONER OF INCOME TAX Vs. NOMURA STRUCTURED FINANCE SERVICE
|
August 20, 2019 |
|
PRINCIPAL COMMISSIONER OF INCOME TAX Vs. STAR ENTERTAINMENT MEDIA
|
October 14, 2019 |
|
PRINCIPAL COMMISSIONER OF INCOME TAX Vs. REALVALUE REALTORS
|
November 4, 2019 |
|
PRINCIPAL COMMISSIONER OF INCOME TAX Vs. SYGENTA BIOSCIENCE
|
September 16, 2019 |
|
PRINCIPAL COMMISSIONER OF INCOME TAX Vs. GOA TOURISM DEVELOPMENT LTD
|
January 7, 2019 |
|
PRINCIPAL COMMISSIONER OF INCOME TAX Vs. ROYAL WESTERN INDIA TURF CLUB LTD.
|
January 29, 2019 |
|
PRINCIPAL COMMISSIONER OF INCOME TAX Vs. BAJAJ FINANCE LTD.
|
April 2, 2019 |
|
PRINCIPAL COMMISSIONER OF INCOME TAX Vs. INDIA DEBT MANAGEMENT (P) LTD.
|
April 15, 2019 |
|
PRINCIPAL COMMISSIONER OF INCOME TAX Vs. PHOENIX MILLS LTD.
|
February 7, 2019 |
|
PRINCIPAL COMMISSIONER OF INCOME TAX Vs. KOLTE PATIL DEVELOPERS LTD.
|
February 11, 2019 |
|
PRINCIPAL COMMISSIONER OF INCOME TAX Vs. PMP AUTO COMPONENTS (P) LTD.
|
February 20, 2019 |
|
PRINCIPAL COMMISSIONER OF INCOME TAX Vs. VISHAY COMPONENTS INDIA (P) LTD.
|
February 18, 2019 |
|
PRINCIPAL COMMISSIONER OF INCOME TAX Vs. STATE BANK OF INDIA
|
June 18, 2019 |
|
PRINCIPAL COMMISSIONER OF INCOME TAX Vs. MERCK LTD.
|
September 16, 2019 |
|
PRINCIPAL COMMISSIONER OF INCOME TAX Vs. SUPRIYA SUHAS JOSHI
|
April 12, 2019 |
|
PRINCIPAL COMMISSIONER OF INCOME TAX Vs. ARISTO PHARMACEUTICALS PVT. LTD.
|
February 11, 2019 |
|
PRINCIPAL COMMISSIONER OF INCOME TAX Vs. KORES INDIA LTD.
|
April 23, 2019 |
|
PRINCIPAL COMMISSIONER OF INCOME TAX Vs. DSP ADIKO HOLDINGS PVT. LTD. AND ORS.
|
June 3, 2019 |
|
PRINCIPAL COMMISSIONER OF INCOME TAX Vs. SADHANA BUILDERS PVT. LTD.
|
June 6, 2019 |
|
PRINCIPAL COMMISSIONER OF INCOME TAX Vs. LEE AND MUIRHEAD PVT. LTD.
|
April 2, 2019 |
|
PRINCIPAL COMMISSIONER OF INCOME TAX Vs. SETH PROPERTIES
|
January 29, 2019 |
|
PRINCIPAL COMMISSIONER OF INCOME TAX Vs. CRISIL RISK AND INFRASTRUCTURE SOLUTION LTD.
|
September 5, 2019 |
|
PRINCIPAL COMMISSIONER OF INCOME TAX Vs. ENVISION INVESTMENT AND FINANCE (P.) LTD.
|
February 27, 2019 |
|
PRINCIPAL COMMISSIONER OF INCOME TAX Vs. HINDUSTAN OIL EXPLORATION COMPANY LTD
|
March 25, 2019 |
|
PRINCIPAL COMMISSIONER OF INCOME TAX -17, MUMBAI Vs. SUSHIL GUPTA
|
February 22, 2019 |
|
PRINCIPAL COMMISSIONER OF INCOME TAX, CENTRAL-2 Vs. HEMLATA S. SHETTY
|
March 5, 2019 |
|
PRINCIPAL COMMISSIONER OF INCOME TAX, MUMBAI Vs. SUNJEWELS INTERNATIONAL LTD
|
February 8, 2019 |
|
PRINCIPAL COMMISSIONER OF INCOME TAX, PANAJI Vs. NEW ERA SOVA MINE
|
June 18, 2019 |
|
PRINCIPAL COMMISSIONER OF INCOME TAX-1 Vs. CRICKET CLUB OF INDIA
|
June 6, 2019 |
|
PRINCIPAL COMMISSIONER OF INCOME TAX-10 Vs. NEO SPORTS BROADCAST (P.) LTD.
|
April 23, 2019 |
|
PRINCIPAL COMMISSIONER OF INCOME TAX-10 Vs. J.P. MORGAN SERVICES INDIA PVT. LTD
|
March 25, 2019 |
|
PRINCIPAL COMMISSIONER OF INCOME TAX-16 Vs. UTV SOFTWARE COMMUNICATION LTD.
|
January 29, 2019 |
|
PRINCIPAL COMMISSIONER OF INCOME TAX-2 Vs. TATA SONS LTD.
|
August 19, 2019 |
|
PRINCIPAL COMMISSIONER OF INCOME TAX-2 Vs. SHREE RAJLAKSHMI TEXTILE PARK
|
November 4, 2019 |
|
PRINCIPAL COMMISSIONER OF INCOME TAX-2, PUNE Vs. ROHAN PROJECTS
|
November 18, 2019 |
|
PRINCIPAL COMMISSIONER OF INCOME TAX-20 Vs. HIREN M. SHAH
|
April 1, 2019 |
|
PRINCIPAL COMMISSIONER OF INCOME TAX-3 Vs. EVERLON SYNTHETICS
|
November 4, 2019 |
|
PRINCIPAL COMMISSIONER OF INCOME TAX-5 Vs. M. PALLONJI SHIPPING
|
February 25, 2019 |
|
PRINCIPAL COMMISSIONER OF INCOME TAX-6 Vs. COASTAL GUJARAT POWER LTD.
|
February 27, 2019 |
|
PRINCIPAL COMMISSIONER OF INCOME TAX-6 Vs. KROME PLANET INTERIORS
|
April 15, 2019 |
|
PRINCIPAL COMMISSIONER OF INCOME TAX-6, PUNE Vs. SOLAPUR DISTRICT CENTRAL CO-OP. BANK LTD.
|
January 29, 2019 |
|
PRINCIPAL COMMISSIONER OF INCOME TAX-7 Vs. PREMIER FINANCE AND TRADING CO. LTD.
|
March 6, 2019 |
|
PRINCIPAL COMMISSIONER OF INCOME TAX-9 Vs. BUNGE INDIA (P.) LTD.
|
June 3, 2019 |
|
PRINCIPAL COMMISSIONER OF WEALTH TAX Vs. TARADEVI RATANLAL BAFNA
|
January 7, 2019 |
|
PRITI RAKESH PARMAR Vs. RAKESH RUPSINGH PARMAR
|
August 29, 2019 |
|
PRITI UPENDRRA PAREKH Vs. MAHENDRA CHIMANLAL PAREKH
|
July 3, 2019 |
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January 4, 2019 |
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January 18, 2019 |
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March 8, 2019 |
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April 29, 2019 |
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August 27, 2019 |
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February 25, 2019 |
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July 5, 2019 |
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July 30, 2019 |
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April 4, 2019 |
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April 24, 2019 |
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May 30, 2019 |
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July 26, 2019 |
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July 26, 2019 |
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March 15, 2019 |
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February 15, 2019 |
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July 29, 2019 |
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September 3, 2019 |
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January 30, 2019 |
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June 10, 2019 |
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December 27, 2019 |
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August 9, 2019 |
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December 2, 2019 |
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December 10, 2019 |
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March 26, 2019 |
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November 20, 2019 |
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February 20, 2019 |
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March 26, 2019 |
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January 29, 2019 |
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June 3, 2019 |
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June 14, 2019 |
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April 23, 2019 |
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September 3, 2019 |
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June 4, 2019 |
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January 14, 2019 |
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May 14, 2019 |
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April 2, 2019 |
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December 9, 2019 |
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July 4, 2019 |
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November 15, 2019 |
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August 1, 2019 |
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January 7, 2019 |
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November 6, 2019 |
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March 5, 2019 |
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January 31, 2019 |
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June 3, 2019 |
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January 14, 2019 |
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July 3, 2019 |
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July 3, 2019 |
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April 5, 2019 |
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March 6, 2019 |
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July 29, 2019 |
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July 29, 2019 |
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March 29, 2019 |
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June 20, 2019 |
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April 25, 2019 |
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July 26, 2019 |
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August 16, 2019 |
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June 18, 2019 |
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August 1, 2019 |
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April 9, 2019 |
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January 14, 2019 |
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March 26, 2019 |
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August 5, 2019 |
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July 5, 2019 |
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January 30, 2019 |
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July 1, 2019 |
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January 9, 2019 |
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February 6, 2019 |
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September 9, 2019 |
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July 11, 2019 |
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November 4, 2019 |
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December 20, 2019 |
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March 15, 2019 |
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January 31, 2019 |
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September 4, 2019 |
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April 4, 2019 |
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August 16, 2019 |
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August 22, 2019 |
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July 4, 2019 |
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June 18, 2019 |
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September 19, 2019 |
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March 26, 2019 |
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October 3, 2019 |
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February 15, 2019 |
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December 19, 2019 |
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July 26, 2019 |
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June 6, 2019 |
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March 22, 2019 |
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August 16, 2019 |
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January 24, 2019 |
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September 4, 2019 |
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August 20, 2019 |
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April 15, 2019 |
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June 10, 2019 |
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November 25, 2019 |
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August 21, 2019 |
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April 9, 2019 |
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June 11, 2019 |
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July 16, 2019 |
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January 22, 2019 |
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April 1, 2019 |
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November 7, 2019 |
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July 30, 2019 |
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April 18, 2019 |
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September 4, 2019 |
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July 19, 2019 |
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March 7, 2019 |
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January 10, 2019 |
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September 19, 2019 |
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February 5, 2019 |
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November 6, 2019 |
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February 12, 2019 |
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February 5, 2019 |
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April 26, 2019 |
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June 18, 2019 |
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December 18, 2019 |
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June 13, 2019 |
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November 8, 2019 |
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October 22, 2019 |
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June 10, 2019 |
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December 12, 2019 |
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April 12, 2019 |
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October 17, 2019 |
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February 28, 2019 |
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August 13, 2019 |
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February 22, 2019 |
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November 5, 2019 |
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January 7, 2019 |
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December 13, 2019 |
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August 20, 2019 |
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August 29, 2019 |
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March 27, 2019 |
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September 16, 2019 |
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September 13, 2019 |
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February 7, 2019 |
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August 23, 2019 |
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November 19, 2019 |
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March 4, 2019 |
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November 25, 2019 |
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November 7, 2019 |
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November 7, 2019 |
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January 21, 2019 |
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June 12, 2019 |
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August 13, 2019 |
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March 6, 2019 |
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November 8, 2019 |
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September 5, 2019 |
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April 24, 2019 |
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February 1, 2019 |
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September 6, 2019 |
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November 22, 2019 |
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July 10, 2019 |
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July 25, 2019 |
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September 6, 2019 |
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July 5, 2019 |
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June 3, 2019 |
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June 14, 2019 |
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November 25, 2019 |
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September 3, 2019 |
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November 5, 2019 |
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June 12, 2019 |
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February 25, 2019 |
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May 3, 2019 |
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February 1, 2019 |
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October 4, 2019 |
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October 4, 2019 |
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September 24, 2019 |
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July 22, 2019 |
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April 5, 2019 |
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October 22, 2019 |
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September 26, 2019 |
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May 3, 2019 |
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February 12, 2019 |
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February 4, 2019 |
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February 12, 2019 |
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December 3, 2019 |
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September 13, 2019 |
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January 28, 2019 |
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October 1, 2019 |
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September 4, 2019 |
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February 11, 2019 |
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February 8, 2019 |
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February 5, 2019 |
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June 10, 2019 |
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July 26, 2019 |
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November 28, 2019 |
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May 29, 2019 |
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September 25, 2019 |
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April 15, 2019 |
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September 16, 2019 |
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February 8, 2019 |
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August 6, 2019 |
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REBECCA NISSIM SAMUEL Vs. SUNIL JUGALKISHORE GUPTA
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September 5, 2019 |
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REBENDRA DATTA Vs. SEEMA PARAB
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May 2, 2019 |
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REGISTRAR Vs. STATE OF MAHARASHTRA
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October 3, 2019 |
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REHANABI SHEIKH ATIQ Vs. STATE OF MAHARASHTRA
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June 27, 2019 |
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REKHA Vs. KUNAL
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August 5, 2019 |
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REKHA W/O PRADEEP SURYVANSHI Vs. UNION OF INDIA
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July 31, 2019 |
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REKHA WD/O PREMNARAYAN HARODE Vs. MARY WD/O GEORGE AMBROSE MONTERIO
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December 19, 2019 |
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RELIANCE CAPITAL LTD. Vs. INDUSIND BANK LTD.
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December 11, 2019 |
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RELIANCE GENERAL INSURANCE Vs. KOUSHALYA ANANTA CHAUDHARI
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December 18, 2019 |
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RELIANCE GENERAL INSURANCE CO. LTD. Vs. RIYA
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October 4, 2019 |
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RELIANCE GENERAL INSURANCE CO. LTD. Vs. SUNITA VINAYAK DAHAT
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October 4, 2019 |
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RELIANCE GENERAL INSURANCE CO. LTD. Vs. MURLIDHAR S/O. SURAJMAL KABRA
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August 13, 2019 |
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RELIANCE GENERAL INSURANCE CO. LTD. Vs. MURLIDHAR
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August 6, 2019 |
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RELIANCE GENERAL INSURANCE CO. LTD. Vs. VILAS LAXMAN BANGAR
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December 5, 2019 |
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RELIANCE GENERAL INSURANCE CO. LTD. Vs. VINAYAK DAHAT
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October 4, 2019 |
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RELIANCE GENERAL INSURANCE CO.LTD. Vs. RANGNATH UTTAM WAGH
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October 4, 2019 |
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RELIANCE GENERAL INSURANCE COMPANY LIMITED Vs. KANTABAI SHANKAR SAWANT
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December 19, 2019 |
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RELIANCE GENERAL INSURANCE COMPANY LTD Vs. COLONIAL LIFE INSURANCE COMPANY (TRINIDAD) LIMITED
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May 24, 2019 |
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RELIANCE INDUSTRIES LTD AND ANR Vs. STATE OF MAHARASHTRA AND ORS
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April 18, 2019 |
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RELIANCE NATURAL RESOURCES LIMITED Vs. STATE OF MAHARASHTRA
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May 2, 2019 |
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RELIANCE NIPPON LIFE ASSET MANAGEMENT LTD Vs. DEWAN HOUSING FINANCE CORPORATION LTD
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October 10, 2019 |
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RELIANCE SECURITIES LTD Vs. AKANSHA COMMODITIES PVT. LTD
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July 19, 2019 |
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REMINIA MASCARENHASE GONSALVES Vs. BENJAMIN POBRE GONSALVES
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April 16, 2019 |
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RENUKA DHANRAJGIR BATLIVALA Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI
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April 26, 2019 |
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RETNASAMY ELANGO Vs. HARSHA A. GUDKA
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July 11, 2019 |
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REUBEN FRANCO Vs. STATE OF GOA
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March 4, 2019 |
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RHEA GHANASHYAM SARDESAI Vs. GOA UNIVERSITY
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November 5, 2019 |
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RICHARD GASPER MATHIAS Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI
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August 1, 2019 |
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RICHARD QUEIROZ Vs. STATE OF GOA
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January 16, 2019 |
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RICHMOND MERCANTILE LTD Vs. VINERGY INTERNATIONAL PVT LTD
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August 1, 2019 |
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RIDDHI SIDDHI COLLECTION Vs. UNION OF INDIA
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July 19, 2019 |
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RINKU JAISING JADHAV Vs. JAGDISH JAISING JADHAV
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July 2, 2019 |
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RISHABH SANGHVI Vs. UNION OF INDIA
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July 10, 2019 |
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RISHABH SURENDRA DARA Vs. STATE OF MAHARASHTRA
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May 2, 2019 |
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RIZWAN FAROOQ SHAIKH Vs. STATE OF MAHARASHTRA
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December 12, 2019 |
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ROCKLINE CONSTRUCTION COMPANY Vs. DOHA BANK
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December 17, 2019 |
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ROHAN DHUNGAT SON OF PRADEEP R PAI DHUNGAT Vs. STATE (THROUGH POLICE INSPECTOR, PANAJI POLICE STATION)
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March 4, 2019 |
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ROHAN DUKLE Vs. STATE OF MAHARASHTRA
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August 8, 2019 |
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ROHAN SUNIL JAIN Vs. STATE OF MAHARASHTRA
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August 1, 2019 |
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ROHIDAS Vs. NANDED
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August 8, 2019 |
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ROHIDAS S/O NAKALIRAM DULGACH Vs. NANDED-WAGHALA CITY MUNICIPAL CORPORATION
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August 8, 2019 |
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ROHIT DNYANESHWAR WAGH Vs. STATE OF MAHARASHTRA
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September 3, 2019 |
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ROLLS-ROYCE MARINE INDIA (P) LTD. Vs. INCOME TAX APPELLATE TRIBUNAL AND ORS.
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April 18, 2019 |
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ROOPA Vs. STATE OF MAHARASHTRA
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September 25, 2019 |
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ROSHAN KRISHNAJI DHURVE Vs. STATE OF MAHARASHTRA
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June 24, 2019 |
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ROSHAN LUKE MATHIAS Vs. VILLAGE PANCHAYAT OF CANDOLIM
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September 25, 2019 |
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ROYAL DRYFRUIT RANGE Vs. ROYAL SUVIDHA
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June 17, 2019 |
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ROYAL RICH DEVELOPERS (P) LTD. Vs. PRINCIPAL COMMISSIONER OF INCOME TAX
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July 22, 2019 |
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ROYAL SUNDARAM ALLIANCE INSURANCE CO LTD Vs. AJIT CHANDRAKANT RAKVI
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March 19, 2019 |
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ROYAL SUNDARAM ALLIANCE INSURANCE CO. LTD. Vs. CHANDRAKALA ASHOK KADAM
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November 18, 2019 |
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RUCHI W/O BHANUPRATAPSINGH GOUR Vs. BHANUPRATAP SINGH GOUR S/O SURESH SINGH GOUR
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January 29, 2019 |
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RUDOLF GOMES Vs. INSPECTOR GENERAL OF PRISONS, INSPECTORATE GENERAL, PRISONS, GOVERNMENT OF GOA
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February 5, 2019 |
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RUDOLF VAZ Vs. SECRETARY/PRESIDENT, AKHIL GOMANTAK HARKARI SAHAKARI SAUNSTHA, GOA LTD.
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December 4, 2019 |
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RUKHMINA RAJESH DANGE Vs. KAILASH NATTHUJI PAWAR
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April 5, 2019 |
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RUKHMINI VITTHAL SABALE AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
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December 10, 2019 |
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RUKHMINIBAI BADRINATH SHEDAGE Vs. STATE OF MAHARASHTRA THROUGH ITS PRINCIPAL SECRETARY, RURAL DEVELOPMENT DEPARTMENT, MANTRALAYA, MUMBAI
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April 25, 2019 |
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RUKMAKAR @ BHARAT TULSHIDAS NAIK Vs. SANTOSH SHABA GAONKAR
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April 5, 2019 |
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RUKMINIBAI MOTIRAM KSHIRSAGAR Vs. MANORAMABAI MALLIKARJUN BAGALE
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September 6, 2019 |
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RUKMINIBAI PURUSHOTTAM GAJUL Vs. AMBAJI NARASAYYA SITA
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March 13, 2019 |
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RUMA MOHIRHUSEN SHAIKH Vs. STATE OF MAHARASHTRA
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July 16, 2019 |
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RUPA SHYAMSUNDAR DHUMATKAR Vs. ASST. COMMISSIONER OF INCOME TAX
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April 5, 2019 |
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RUPALI W/O SACHIN Vs. SACHIN SOPAN
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February 27, 2019 |
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RUPEE COOPERATIVE BANK LIMITED Vs. VIJAYA PAINTS PVT LTD AND ORS
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May 2, 2019 |
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RUPESH RASHMIKANT SHAH Vs. UNION OF INDIA
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August 8, 2019 |
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RUPESH S/O DAMODHAR TIDKE Vs. STATE OF MAHARASHTRA
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January 18, 2019 |
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RUPESH SALGAONKAR Vs. STATE OF GOA
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September 13, 2019 |
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RUPINDER SINGH ARORA Vs. A TO Z RETAIL LIMITED & ORS
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March 13, 2019 |
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RUSHIKESH S/O HANUMANT SUTAR Vs. STATE OF MAHARASHTRA(PATIL)
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January 16, 2019 |
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RUSTOMJEE REALTY PRIVATE LIMITED Vs. MAHARASHTRA HOUSING AND AREA DEVELOPMENT AUTHORITY
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October 11, 2019 |
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RUSTOMJEE'S CENTRAL PARK CO-OPERATIVE HOUSING SOCIETY LTD. Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI
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December 19, 2019 |
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RUTA RAMESH GANGAVANE Vs. STATE OF MAHARASHTRA
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October 4, 2019 |
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RYAN FERNANDES Vs. OFFICE OF SUPERINTENDENT CENTRAL JAIL COLVALE, COLVALE, BARDEZ GOA
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February 25, 2019 |
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S. S. NIKADE AND COMPANY Vs. VIDARBHA IRRIGATION DEVELOPMENT CORPORATION
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October 22, 2019 |
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S. SATYANARAYANA & CO Vs. WEST QUAY MULTIPORT PRIVATE LIMITED
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November 22, 2019 |
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S.S. LANDMARKS Vs. INCOME TAX OFFICER AND ORS.
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October 17, 2019 |
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SABERABI Vs. NEW INDIA ASSURANCE CO LTD
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June 19, 2019 |
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SABINA FERNANDES, DAUGHTER OF INCAIO DE SOUZA Vs. ANTHONY FURTADO
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March 25, 2019 |
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SACHIN Vs. STATE OF MAHARASHTRA
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June 21, 2019 |
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SACHIN Vs. STATE OF MAHARASHTRA
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July 19, 2019 |
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SACHIN CHARLUS MIRPAGAR Vs. DIVISIONAL CONTROLLER MAHARASHTRA STATE ROAD TRANSPORT CORPORATION
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March 6, 2019 |
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SACHIN DILIPKUMAR NAHAR Vs. SHANTILAL NEMICHAND NAHAR
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October 16, 2019 |
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SACHIN PANJABRAO SURWADE Vs. STATE OF MAHARASHTRA
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August 28, 2019 |
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SACHIN RAMU GAWLI Vs. STATE OF MAHARASHTRA
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August 6, 2019 |
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SACHIN SANTOSH BENIBAGDE Vs. STATE OF MAHARASHTRA
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June 20, 2019 |
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SACHIN SURESH PATOLE Vs. THE STATE OF MAHARASHTRA
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February 11, 2019 |
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SACHINKUMAR VASANTRAO WANKHEDE Vs. STATE OF MAHARASHTRA
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June 18, 2019 |
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SADANAND SHANKAR MANE Vs. STATE OF MAHARASHTRA
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November 15, 2019 |
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SADASHIV AMBADAS GAIKE Vs. STATE OF MAHARASHTRA
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September 18, 2019 |
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SADASHIV BABU PATIL Vs. STATE OF MAHARASHTRA
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November 28, 2019 |
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SADASHIV BASAPPA MADGYAL Vs. STATE OF MAHARASHTRA
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February 18, 2019 |
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SADASHIV GENBA JAGTAP Vs. BALKU NAMDEO JAGTAP
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October 1, 2019 |
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SADASHIV MADHAV SHELKE Vs. STATE OF MAHARASHTRA
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February 5, 2019 |
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SADASHIV PANDURANG PATIL Vs. THE STATE OF MAHARASHTRA
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June 26, 2019 |
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SADASHIV S/O RUPCHAND BHELAVEQ Vs. STATE OF MAHARASHTRA
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August 26, 2019 |
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SADASHIV YASHWANT KUMBHAR Vs. S J IRON AND STEEL PVT LTD
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April 25, 2019 |
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SADDAM ILAI SHAIKH Vs. STATE OF MAHARASHTRA
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February 13, 2019 |
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SADHANA R. JAIN Vs. CENTRAL BOARD OF DIRECT TAXES
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January 29, 2019 |
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SAFA KHWAJA SHAIKH Vs. STATE OF MAHARASHTRA
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August 5, 2019 |
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SAGAR @ SHIVA BHARAT PAWAR Vs. STATE OF MAHARASHTRA
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October 4, 2019 |
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SAGAR BHUPAL MALAGE Vs. MEMBER/CHAIRMAN, DIVISIONAL CASTE SCRUTINY COMMITTEE, KOLHAPUR
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January 31, 2019 |
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SAGAR PRAKASH KAMBLE Vs. COMMISSIONER OF POLICE NASHIK
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August 20, 2019 |
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SAGAR RAMCHANDRA SALOKHE Vs. STATE OF MAHARASHTRA
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April 30, 2019 |
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SAHADU DAGADU SATAV Vs. STATE OF MAHARASHTRA
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June 21, 2019 |
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SAHEB BI W/O SHAIKH JANI AND OTHERS Vs. SHAIKH AZAM S/O SHAIKH MEHMOOD AND OTHERS
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February 27, 2019 |
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SAHEBRAO BHAUSAHEB KALATE Vs. STATE OF MAHARASHTRA
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August 7, 2019 |
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SAHEBRO KALURAM BHINTADE Vs. STATE OF MAHARASHTRA
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December 9, 2019 |
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SAHIL GUPTA Vs. ASHOK LAKHANI, SON OF LATE CHETAN DAS LAKHANI
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February 15, 2019 |
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SAHRISH CONSTRUCTIONS PRIVATE LIMITED Vs. ENCLAVE HOSPITALITY PRIVATE LIMITED
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February 6, 2019 |
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SAHYADRI CENTRAL CONSUMER CO-OP WHOLESALE AND RETAIL STORES LTD Vs. CONTROLLER OF ACCOMMODATION, MUMBAI
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May 3, 2019 |
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SAI GOPAL TURBO ENGINEERING SERVICES Vs. EM SERVICES PRIVATE LIMITED
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June 4, 2019 |
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SAI KRISHNA CONSTRUCTIONS Vs. GLOVE INFRACOM
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July 30, 2019 |
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SAIDA PARVEEN RIZWAN AHMAD ABBAS Vs. RIZWAN AHMAD ABBAS
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December 5, 2019 |
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SAJJAD IBRAHIM MUKADAM Vs. DIVISIONAL COMMISSIONER
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June 3, 2019 |
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SAKHARAM Vs. UNITED INDIA INSURANCE CO.
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January 16, 2019 |
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SAKHARAM BHAGWAN DHALE AND ORS. Vs. RAMARAO BASAHEB SHINDE AND ORS.
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November 19, 2019 |
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SAKHARAM JIVALA BHADANGE Vs. RAJARAM RAMAJI GAIKWAD
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September 19, 2019 |
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SAKSHI D/O SHASHIKANT BHAGWATKAR Vs. STATE OF MAHARASHTRA
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March 6, 2019 |
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SAKUMA FINVEST PVT LTD Vs. CHEMOX EXPORTS IMPORTS PVT LTD
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June 21, 2019 |
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SALAUDDIN ABDUL WAHID KHAN Vs. STATE OF MAHARASHTRA
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February 26, 2019 |
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SALIMBHAI Vs. AMIRUDDIN HASAN NURANI MALAK
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March 13, 2019 |
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SALIMBI MUBARAK TAMBOLI Vs. STATE OF MAHARASHTRA
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March 12, 2019 |
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SAMADHAN MARKETING & MERCHANDISE PVT. LTD. Vs. NANDLAL GIRDHAR POPAT
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October 4, 2019 |
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SAMAJ BHUSHAN GRIHA Vs. SHANKAR
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October 10, 2019 |
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SAMEER Vs. STATE OF MAHARASHTRA
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October 10, 2019 |
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SAMEER DATTA KADAM Vs. SUPRIYA SAMEER KADAM
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January 10, 2019 |
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SAMEER RAMESH VASHI Vs. RAKESH RAMESH VASHI
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January 7, 2019 |
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SAMEER S/O RAJENDRA DESHMUKH Vs. STATE OF MAHARASHTRA
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June 13, 2019 |
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SAMIR NARAIN BHOJWANI Vs. DEPUTY COMMISSIONER OF INCOME TAX AND ORS.
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October 22, 2019 |
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SAMIR SETT Vs. CUSTODIAN
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July 12, 2019 |
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SAMPAL CANTOR TENANT ASSOCIATIONNAIK Vs. MAMLATDAR OF BARDEZ TALUKANAIK
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January 23, 2019 |
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SAMRUDDHI DEVELOPERS Vs. KIRAN VASANT VEREKAR
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September 17, 2019 |
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SAMUNDERSING MAHIPAL SING Vs. STATE OF MAHARASHTRA
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March 27, 2019 |
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SANATA CONSULTANTS PRIVATE LIMITED Vs. ORBIT CORPORATION LTD
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July 3, 2019 |
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SANCHARESHWAR MADHAVRAO KADAM Vs. PRINCIPAL DISTRICT JUDGE
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August 21, 2019 |
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SANDEEP AND ORS Vs. SUCHITA AND ORS
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April 1, 2019 |
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SANDEEP B. SHETGAONKAR Vs. SANJANA S. SHETGAONKAR
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February 28, 2019 |
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SANDEEP MOHAN PATEL Vs. UNION TERRITORY OF DAMAN & DIU
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September 9, 2019 |
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SANDEEP OMPRAKASH AGRAWAL Vs. STATE OF MAHARASHTRA
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April 12, 2019 |
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SANDEEP PATIL Vs. UNION OF INDIA
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October 7, 2019 |
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SANDEEP PATIL Vs. UNION OF INDIA
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February 6, 2019 |
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SANDEEP RAMESH SOLANKI Vs. SHEVANTI DADOBA NASHTE
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July 18, 2019 |
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SANDEEP S. METANGE Vs. STATE OF MAHARASHTRA
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August 21, 2019 |
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SANDEEP S/O BABASAHEB CHATE Vs. VARDHAMAN STHANAKWASI JAIN
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April 4, 2019 |
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SANDEEP SAMBHAJI PHARATE Vs. STATE OF MAHARASHTRA
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November 6, 2019 |
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SANDEEP YASHWANTRAO SARODE Vs. ELECTION COMMISSION OF INDIA
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April 12, 2019 |
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SANDHYA Vs. STATE OF MAHARASHTRA
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July 19, 2019 |
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SANDIP Vs. STATE OF MAHARASHTRA
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October 22, 2019 |
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SANDIP ALIAS BABA LAXMAN JAGDE Vs. STATE OF MAHARASHTRA
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May 6, 2019 |
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SANDIP RAJU NAIK Vs. STATE ELECTION COMMISSION
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June 10, 2019 |
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SANDIP S/O HARIPRASAD PANDE Vs. STATE OF MAHARASHTRA
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January 10, 2019 |
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SANDIP SAMADHAN SHIRSAT @ RAGHU ROKDA Vs. STATE OF MAHARASHTRA
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October 22, 2019 |
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SANGEETA Vs. STATE OF MAHARASHTRA
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June 4, 2019 |
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SANGEETA B. VANMALI Vs. STATE OF MAHARASHTRA
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December 12, 2019 |
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SANGEETA SANTOSH KADAM Vs. STATE OF MAHARASHTRA
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August 16, 2019 |
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SANGIT Vs. STATE OF MAHARASHTRA
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March 15, 2019 |
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SANGITA Vs. ASLAM ALTAF SHAIKH
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January 7, 2019 |
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SANGITA (SULOCHANA) KASHINATH SALUNKE Vs. JITENDRA H. YADAV AND ORS.
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April 2, 2019 |
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SANGITA @ RANDAWANI Vs. STATE OF MAHARASHTRA
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June 19, 2019 |
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SANGITA CHANGDEO GAVHANE Vs. VIKAS PRAMOD KALE
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June 19, 2019 |
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SANGITA ULHAS GADILKAR Vs. STATE OF MAHARASHTRA
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November 8, 2019 |
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SANGITA W/O SHRIKANT KAYARKAR Vs. SHRIKANT S/O KRUSHNARAO KAYARKAR
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February 6, 2019 |
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SANGNATH Vs. BABU
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June 13, 2019 |
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SANGRAM VASANTRAO GAIKWAD Vs. GENERAL MANAGER
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October 16, 2019 |
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SANJANA D/O NARENDRA WADEWALE Vs. STATE OF MAHARASHTRA
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May 2, 2019 |
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SANJAY Vs. STATE OF MAHARASHTRA
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September 4, 2019 |
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SANJAY BABARAO DHOTE Vs. STATE OF MAHARASHTRA
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November 6, 2019 |
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SANJAY BABURAO RANDIVE Vs. STATE OF MAHARASHTRA
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December 9, 2019 |
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SANJAY BAJIRAO DESHMUKH Vs. COLLECTOR, OSMANABAD
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March 26, 2019 |
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SANJAY BHAURAO WAGHMARE Vs. ADDITIONAL COMMISSIONER NAGPUR
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June 13, 2019 |
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SANJAY DAGADU NAIKAWADI Vs. STATE OF MAHARASHTRA
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October 14, 2019 |
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SANJAY DATTATRAYA DHADKAR Vs. THE STATE OF MAHARASHTRA
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July 30, 2019 |
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SANJAY JAISSINHA KAJARIA Vs. SUB-REGISTRAR OF ASSURANCES
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June 18, 2019 |
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SANJAY KANTILAL THAKARE Vs. STATE OF MAHARASHTRA
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January 28, 2019 |
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SANJAY KUMAR DIDWANIA Vs. INTELLIGENCE OFFICER
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July 31, 2019 |
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SANJAY MISHRIMAL PANAMIYA Vs. SANJAY MISHRIMAL PUNAMIYA
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September 6, 2019 |
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SANJAY MUNNALAL YADAV Vs. LOCHANSINGH MANSINGH KARAGIR
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March 29, 2019 |
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SANJAY NIVRUTTI LATPATE Vs. STATE OF MAHARASHTRA
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September 19, 2019 |
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SANJAY PRALHAD PARDESHI Vs. STATE OF MAHARASHTRA THROUGH EXECUTIVE MAGISTRATE & ORS
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January 17, 2019 |
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SANJAY RAMKRUSHNA BHATKAR Vs. STATE OF MAHARASHTRA
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March 13, 2019 |
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SANJAY S/O DHANSINGH SOLANKI Vs. STATE OF MAHARASHTRA
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September 19, 2019 |
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SANJAY S/O MANOHARRAO SHIRBHATE Vs. STATE OF MAHARASHTRA
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March 6, 2019 |
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SANJAY VISHNU BARDE Vs. STATE OF MAHARASHTRA
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October 16, 2019 |
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SANJIVANI RAMCHANDRA KONDALKAR Vs. RAMCHANDRA BHIMRAO KONDALKAR
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December 18, 2019 |
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SANMITRA URBAN CO-OPERATIVE BANK LTD Vs. ASSISTANT PROVIDENT FUND COMMISSIONER, AKOLA
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April 25, 2019 |
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SANT KEJAJI MAHARAJ SMRUTI AND SHAIKSHANIK SANSTHA Vs. RAJENDRA DEORAOJI RAUT
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April 18, 2019 |
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SANTHOSH AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
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July 19, 2019 |
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SANTOKH SINGH Vs. ACCHRU RAM
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July 3, 2019 |
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SANTOSH BHASKAR DERLE Vs. STATE OF MAHARASHTRA
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March 1, 2019 |
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SANTOSH CHANDRASHEKAR SHETTY Vs. AMEETA SANTOSH SHETTYMAHARASHTRA
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January 25, 2019 |
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SANTOSH CHOTU MALI AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
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December 3, 2019 |
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SANTOSH DESAI Vs. STATE OF GOA
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June 10, 2019 |
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SANTOSH DEVRAO GARJE Vs. BHARATKUMAR GANGANAMONI
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October 9, 2019 |
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SANTOSH JAGANNATH PINGLE Vs. STATE OF MAHARASHTRA
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September 3, 2019 |
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SANTOSH LAXMAN VAD Vs. STATE OF MAHARASHTRA AND ORS.
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February 13, 2019 |
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SANTOSH MACHHINDRA THITE Vs. STATE OF MAHARASHTRA
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February 4, 2019 |
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SANTOSH MACHINDRA MULIK Vs. MOHINI MITHU CHOUDHARI
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November 15, 2019 |
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SANTOSH MADANLAL AGRAWAL Vs. BHAGWAT RAGHO KARAD
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July 29, 2019 |
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SANTOSH PANDURANG LOKHANDE Vs. STATE OF MAHARASHTRA
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October 18, 2019 |
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SANTOSH S/O DATTATREYA MAMIDWAR Vs. STATE OF MAHARASHTRA
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January 22, 2019 |
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SANTOSH S/O SHIVAJI VAIDYA Vs. STATE OF MAHARASHTRA
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January 29, 2019 |
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SANTOSH SON OF PATIRAM GAIKWAD Vs. STATE OF MAHARASHTRA
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July 29, 2019 |
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SANTOSH STEEL TRADERS Vs. SHYAMSUNDAR
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August 2, 2019 |
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SANTOSH SUDHIR PATIL Vs. STATE OF MAHARASHTRA
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September 19, 2019 |
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SANTOSH TUKARAM PAWAR Vs. ARAJUDEVI RAJGOPAL JAJU
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July 18, 2019 |
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SANTOSH VITTHAL AWATE Vs. NAGESH NAVNATH AWATE
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October 18, 2019 |
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SANTOSH Y DICHOLKAR Vs. STATE OF GOA
|
July 22, 2019 |
|
SANTUMAL ASSUDOMAL GOGIA Vs. SUB-DIVISIONAL MAGISTRATE, ULHASNAGAR
|
July 31, 2019 |
|
SANVO RESORTS PVT. LTD. Vs. ANIKET ANIL KADAM
|
December 19, 2019 |
|
SAP INDIA PRIVATE LIMITED Vs. COX & KINGS LIMITED
|
April 30, 2019 |
|
SAPANA CHARUDATT RANADIVE Vs. ASST. COMMISSIONER OF INCOME TAX
|
July 23, 2019 |
|
SAPANA KORDE NEE KETAKI A. GHODINDE Vs. STATE OF MAHARASHTRA
|
January 9, 2019 |
|
SAPNA WD/O NILESH PATEL Vs. PRAVIN ISHWARBHAI PATEL
|
May 3, 2019 |
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November 6, 2019 |
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September 4, 2019 |
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December 20, 2019 |
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June 11, 2019 |
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April 10, 2019 |
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June 18, 2019 |
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June 10, 2019 |
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March 18, 2019 |
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June 28, 2019 |
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August 27, 2019 |
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August 13, 2019 |
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June 12, 2019 |
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August 20, 2019 |
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March 13, 2019 |
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October 4, 2019 |
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July 1, 2019 |
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February 1, 2019 |
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April 22, 2019 |
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March 1, 2019 |
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November 27, 2019 |
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March 13, 2019 |
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November 18, 2019 |
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November 26, 2019 |
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December 11, 2019 |
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January 4, 2019 |
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September 5, 2019 |
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June 21, 2019 |
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February 25, 2019 |
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December 20, 2019 |
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April 18, 2019 |
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December 4, 2019 |
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December 13, 2019 |
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November 7, 2019 |
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January 11, 2019 |
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October 10, 2019 |
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August 30, 2019 |
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January 15, 2019 |
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July 23, 2019 |
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April 10, 2019 |
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June 26, 2019 |
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July 4, 2019 |
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August 7, 2019 |
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December 5, 2019 |
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August 29, 2019 |
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May 15, 2019 |
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February 6, 2019 |
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January 5, 2019 |
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June 11, 2019 |
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September 9, 2019 |
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April 29, 2019 |
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September 3, 2019 |
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May 3, 2019 |
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April 15, 2019 |
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July 23, 2019 |
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August 7, 2019 |
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November 21, 2019 |
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February 27, 2019 |
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November 13, 2019 |
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November 13, 2019 |
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October 9, 2019 |
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August 26, 2019 |
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August 2, 2019 |
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April 18, 2019 |
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July 30, 2019 |
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April 5, 2019 |
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June 18, 2019 |
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August 7, 2019 |
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September 4, 2019 |
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September 25, 2019 |
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August 9, 2019 |
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July 23, 2019 |
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February 25, 2019 |
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March 29, 2019 |
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June 18, 2019 |
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October 9, 2019 |
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October 1, 2019 |
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October 1, 2019 |
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February 6, 2019 |
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September 13, 2019 |
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March 7, 2019 |
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May 2, 2019 |
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August 20, 2019 |
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January 14, 2019 |
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March 11, 2019 |
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March 18, 2019 |
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April 3, 2019 |
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October 22, 2019 |
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October 1, 2019 |
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January 28, 2019 |
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February 13, 2019 |
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September 30, 2019 |
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January 3, 2019 |
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August 21, 2019 |
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SHAILESH SADANAND Vs. STATE OF GOA,
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February 28, 2019 |
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June 24, 2019 |
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January 29, 2019 |
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March 12, 2019 |
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June 4, 2019 |
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August 20, 2019 |
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June 13, 2019 |
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July 30, 2019 |
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April 23, 2019 |
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March 1, 2019 |
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April 25, 2019 |
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January 23, 2019 |
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November 22, 2019 |
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June 21, 2019 |
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November 5, 2019 |
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February 7, 2019 |
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July 18, 2019 |
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December 18, 2019 |
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November 14, 2019 |
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November 26, 2019 |
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January 10, 2019 |
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July 23, 2019 |
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July 25, 2019 |
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October 4, 2019 |
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March 8, 2019 |
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August 8, 2019 |
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April 5, 2019 |
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April 11, 2019 |
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August 21, 2019 |
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November 15, 2019 |
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January 31, 2019 |
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November 13, 2019 |
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July 30, 2019 |
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July 29, 2019 |
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January 4, 2019 |
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July 31, 2019 |
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February 21, 2019 |
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November 6, 2019 |
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September 20, 2019 |
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August 7, 2019 |
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July 1, 2019 |
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September 26, 2019 |
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August 29, 2019 |
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October 22, 2019 |
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April 10, 2019 |
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April 16, 2019 |
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April 16, 2019 |
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February 21, 2019 |
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October 4, 2019 |
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July 9, 2019 |
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December 13, 2019 |
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April 24, 2019 |
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February 8, 2019 |
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January 23, 2019 |
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December 17, 2019 |
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August 29, 2019 |
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January 3, 2019 |
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September 26, 2019 |
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September 23, 2019 |
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July 3, 2019 |
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July 8, 2019 |
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February 26, 2019 |
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February 6, 2019 |
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April 9, 2019 |
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September 23, 2019 |
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November 8, 2019 |
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April 4, 2019 |
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May 2, 2019 |
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March 15, 2019 |
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July 25, 2019 |
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April 1, 2019 |
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June 28, 2019 |
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March 5, 2019 |
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SHITALA PRASAD ORI RAM KORI Vs. STATE OF MAHARASHTRA
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December 18, 2019 |
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SHIVAJI Vs. THE STATE OF MAHARASHTRA
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March 29, 2019 |
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June 12, 2019 |
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July 3, 2019 |
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February 18, 2019 |
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SHIVAJIRAO MAHADEO AWALE Vs. STATE OF MAHARASHTRA
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October 3, 2019 |
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SHIVANAND Vs. STATE OF MAHARASHTRA
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March 29, 2019 |
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February 8, 2019 |
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SHIVESHWAR ADIWASI BAHUUDDESHIYA Vs. STATE OF MAHARASHTRA
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February 8, 2019 |
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SHIVKUMAR Vs. STATE OF MAHARASHTRA
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October 9, 2019 |
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SHIVLAL Vs. UNION OF INDIA
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July 23, 2019 |
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December 18, 2019 |
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April 24, 2019 |
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SHIVPRASAD Vs. STATE OF MAHARASHTRA
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January 8, 2019 |
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January 24, 2019 |
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June 11, 2019 |
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October 3, 2019 |
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June 27, 2019 |
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SHOBHA BABURO SHENDE Vs. STATE OF MAHARASHTRA
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January 11, 2019 |
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June 3, 2019 |
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July 31, 2019 |
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May 2, 2019 |
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May 3, 2019 |
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July 15, 2019 |
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January 4, 2019 |
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November 26, 2019 |
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April 4, 2019 |
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SHRI GURUKUL SHIKSHAN PRASARAK MANDAL Vs. SHARDA ASHOK SURYAGANDH
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December 19, 2019 |
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SHRI MALKI SINGH Vs. SURESH KUMAR HIMATLAL PARMAR
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November 29, 2019 |
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SHRI MANIKRAO S/O SHIVRAM WAGH Vs. STATE OF MAHARASHTRA
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February 16, 2019 |
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SHRI PAIKUJI Vs. DIVISIONAL RAILWAY MANAGER, CENTRAL RAILWAY
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August 5, 2019 |
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April 12, 2019 |
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March 27, 2019 |
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April 18, 2019 |
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June 3, 2019 |
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SHRI SIDDHIVINAYAK ENTERPRISES Vs. UNION OF INDIA
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April 8, 2019 |
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SHRI VEERBHADRA SIDRAMAPPA BIRAJDAR Vs. SHRI VISHWANATH SHANKARAPPA WALANDE
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February 26, 2019 |
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SHRI. TUKARAM Vs. DNYANESHWAR
|
April 4, 2019 |
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SHRI. VITTHAL LAXMAN PATIL Vs. KORES (INDIA) LTD. REAL ESTATE DIVISION
|
January 25, 2019 |
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SHRIKANT DATTATRAYA DESHPANDE Vs. SHALINI WAMAN BHAT
|
September 13, 2019 |
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SHRIKANT JOHN MANE Vs. INSPECTOR GENERAL OF PRISONS
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January 14, 2019 |
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SHRIKANT S/O BAPURAOJI KALAMBE Vs. STATE OF MAHARASHTRA
|
March 7, 2019 |
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SHRIKANT SHRIMANT KADAM Vs. VISHWAS SUBHASH KADAM & ORS
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April 1, 2019 |
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SHRIKANT WAMAN PAWASKAR Vs. DEEPALI DINANATH PAWASKAR
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April 16, 2019 |
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SHRIKRUSHNA Vs. SANGITA
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April 4, 2019 |
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SHRIKRUSHNA S/O NILKANTH JOSHI Vs. KOPARGAON EDUCATION SOCIETY, AHMEDNAGAR
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February 28, 2019 |
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SHRINIVAS KISHOR SANGA Vs. COMMISSIONER OF POLICE, SOLAPUR
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March 19, 2019 |
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SHRIPATI GUNDU NAIK Vs. STATE OF MAHARASHTRA
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June 3, 2019 |
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SHRIRAM Vs. UNION OF INDIA
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August 21, 2019 |
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SHRIRAM ALIAS AJIT SHRIPAD KAMAT Vs. NILIMA VINAY PRABHU VERLEKAR
|
January 23, 2019 |
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SHRIRAM GANESH PIMPALKHARE Vs. JALGAON ZILLA POSTAL CREDIT SOCIETY LIMITED
|
May 7, 2019 |
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SHRIRAM GENERAL INSURANCE COMPANY LIMITED Vs. SUREKHA
|
January 4, 2019 |
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SHRIRAM GENERAL INSURANCE COMPANY LIMITED Vs. CHANDRAKALA ATMARAM MOHITE
|
September 26, 2019 |
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SHRIRAM GENERAL INSURANCE COMPANY LTD Vs. UJJWALA VIKAS BHARNE
|
June 14, 2019 |
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SHRIRAM GENERAL INSURANCE COMPANY LTD. Vs. LAXMAN MANIK JADHAV
|
October 22, 2019 |
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SHRIRAM INSURANCE COMPANY LTD. Vs. VANITA WD/O DHANAJI MAREKAR
|
September 24, 2019 |
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SHRIRAM LAXMAN BANGAR Vs. STATE OF MAHARASHTRA
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August 19, 2019 |
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SHRIVALLABH P. PAI FONDEKAR Vs. DY. TOWN PLANNER
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September 26, 2019 |
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SHRIVINA @ DEEPA KAMAT Vs. STATE OF GOA
|
July 9, 2019 |
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SHRUTI HIREN MEHTA Vs. HIREN GHANSHYAMDAS MEHTA
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August 6, 2019 |
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SHRUTIKA JUNAGADE KANKARIA Vs. STATE OF MAHARASHTRA
|
August 20, 2019 |
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SHUBHAM ENTERPRISES Vs. BABU BHIKU MATAL
|
June 17, 2019 |
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SHUBHAM RAJESH KANOJIA Vs. STATE OF MAHARASHTRA
|
August 7, 2019 |
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SHUBHANGI Vs. DIGAMBERRAO BUDRUKKAR
|
June 11, 2019 |
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SHUBHANGI MANERKAR Vs. STATE OF GOA
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December 18, 2019 |
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SHYAM MADHAVRAO MOHOD Vs. ADDITIONAL COMMISSIONER
|
February 14, 2019 |
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SHYAM RAJVILAS BASUDE Vs. STATE OF MAHARASHTRA
|
November 7, 2019 |
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SHYAM RAMAPATI PANDEY Vs. MAHARASHTRA STATE ROAD TRANSPORT CORPORATION
|
January 11, 2019 |
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SIDDESH TOURS AND TRAVELS Vs. COMMISSIONER OF SERVICE TAX MUMBAI
|
April 30, 2019 |
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SIDDHARTH Vs. STATE OF MAHARASHTRA
|
October 4, 2019 |
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SIDDHARTH SABHARWAL Vs. STATE OF MAHARASHTRA
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October 18, 2019 |
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SIDDHARTH SUKANT SHANBHAG Vs. STATE OF GOA
|
September 18, 2019 |
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SIDDHESHWAR Vs. STATE OF MAHARASHTRA
|
April 15, 2019 |
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SIDDHESHWAR S/O PANCHAPPA HAWA Vs. STATE OF MAHARASHTRA, THROUGH ITS SECRETARY, URBAN DEVELOPMENT DEPARTMENT, MANTRALAYA, MUMBAI
|
April 16, 2019 |
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SIDDHI REAL ESTATE DEVELOPERS Vs. STATE OF MAHARASHTRA
|
March 15, 2019 |
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SIDDHI SANTOSH CHAULKAR Vs. ARYAN EDUCATION SOCIETY
|
March 13, 2019 |
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SIDDHI SUGAR AND ALLIED INDUSTRIES LTD Vs. STATE OF MAHARASHTRA
|
April 26, 2019 |
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SIDDHI VINAYAK Vs. UNION OF INDIA
|
April 2, 2019 |
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SIDDHIVINAYAK CONSTRUCTION COMPANY Vs. STATE OF MAHARASHTRA
|
September 21, 2019 |
|
SIDDHIVINAYAK ENTERPRISES Vs. UNION OF INDIA
|
April 18, 2019 |
|
SIDDIQUE Vs. STATE OF GOA, (THROUGH THE POLICE INSPECTOR, ANJUNA POLICE STATION) AND ANOTHER
|
August 26, 2019 |
|
SIDDIQUE @ SULEMAN MOHAMAD KHAN Vs. STATE AND ANOTHER
|
March 11, 2019 |
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SIDHARTH CHAUHAN Vs. ADITYA BIRLA REAL ESTATE FUND
|
July 19, 2019 |
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SILVER JUBILEE TRAVELLER LTD Vs. MIHAN INDIA LIMITED
|
March 28, 2019 |
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SINDU AND ORS. Vs. ASHOK SITARAM GEDAM AND ORS.
|
January 29, 2019 |
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SINHGAD TECHNICAL EDUCATION SOCIETY Vs. DEPUTY COMMISSIONER OF INCOME TAX AND ORS.
|
January 16, 2019 |
|
SIRAJ SHAIKH NASIR MUNSHI Vs. STATE OF MAHARASHTRA
|
February 7, 2019 |
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SIRAJUDDIN S/O MOINODDIN Vs. STATE OF MAHARASHTRA, THROUGH ITS SECRETARY, MUNICIPAL ADMINISTRATION, MANTRALAYA, MUMBAI
|
March 19, 2019 |
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SITARAM Vs. STATE OF MAHARASHTRA
|
May 21, 2019 |
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SITARAM RAOJI GAIKWAD Vs. STATE OF MAHARASHTRA
|
December 6, 2019 |
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SITARAM SAMBHAJI MANE Vs. STATE OF MAHARASHTRA
|
April 2, 2019 |
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SIYA KETAN PRABHU VERLEKAR Vs. KETAN VINAY PRABHU VERLEKAR
|
June 18, 2019 |
|
SK . MOHSIN SK . SAMAD Vs. STATE OF MAHARASHTRA, THROUGH P.S. PATUR
|
February 21, 2019 |
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SKYWAY RMC PLANTS PVT. LTD. Vs. FAROOQ THIM
|
November 29, 2019 |
|
SMALL INDUSTRIES DEVELOPMENT BANK OF Vs. ADITYA DIAMONDS
|
July 10, 2019 |
|
SMITA Vs. RAJANI
|
December 11, 2019 |
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SMITA Vs. KIRAN M. PATIL AND ORS.
|
March 22, 2019 |
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SMITA RAMESH GORADKAR Vs. SMITA RAMESH GORADKAR
|
November 14, 2019 |
|
SMITA SANDIP PATIL Vs. APPROPRIATE AUTHORITY MEDICAL SUPERINTENDENT, JALGAON
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March 22, 2019 |
|
SMT. JANABAI WD/O SHANKAR SONWANE Vs. SHEKU S/O KONDAJI KALE
|
January 10, 2019 |
|
SMT. JAYASHRI W/O RATAN UCHIT @ JAYASHRI W/O SUBHASH BAGUL Vs. STATE OF MAHARASHTRA
|
March 13, 2019 |
|
SMT. KAMAL WD/O DAULATRAO DESHMUKH Vs. SMT. ARCHANA RAJU @ RAJARAM BHUJBAL
|
April 16, 2019 |
|
SMT. RADHIKA BHARGAVA Vs. DR. ARJUN SAHAGAL
|
January 11, 2019 |
|
SMT. RAKHI RAJKUMAR GIRI (IN JAIL) Vs. THE STATE OF MAHARASHTRA
|
February 5, 2019 |
|
SMT. SADHANA W/O HEMANT WALWATKAR Vs. HEMANT S/O SHALIKRAMJI WALWATKAR
|
April 18, 2019 |
|
SNEHAL ANIKET BHOSLE Vs. STATE OF MAHARASHTRA
|
September 11, 2019 |
|
SNEHAL ASHOK INDURKAR Vs. THE STATE OF MAHARASHTRA
|
June 10, 2019 |
|
SNEHAL DIAS Vs. STATE
|
August 9, 2019 |
|
SNEHAL DILIP GAIKWAD Vs. SCHEDULED TRIBE CASTE CERTIFICATE VERIFICATION COMMITTEE
|
August 6, 2019 |
|
SOCIAL ORGANIZATION Vs. ARVIND KRUSHNARAO MAHAKALKAR
|
January 14, 2019 |
|
SOCIETY OF OUR LADY OF GLORY Vs. ABOOBAKAR MOHAMED CHHAPRA & COMPANY
|
June 12, 2019 |
|
SONABAI PUNDALIK SURALKAR Vs. SAVITRIBAI SHIVLAL CHIKATE
|
August 20, 2019 |
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SONABAI SAHEBRAO PATHRUD Vs. BHAUSAHEB GANPATI GAIKWAD
|
August 5, 2019 |
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SONI LALIMA TAMANG Vs. STATE OF MAHARASHTRA
|
July 16, 2019 |
|
SONIBAI Vs. BANSILAL JAINARAYAN SARD
|
December 18, 2019 |
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SONU VIRENDRA CHAVAN Vs. THE STATE OF MAHARASHTRA
|
January 3, 2019 |
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SONY PICTURES NETWORKS INDIA PVT LTD Vs. INCOME-TAX APPELLATE TRIBUNAL
|
January 3, 2019 |
|
SOPAN BAUG CO-OPERATIVE HOUSING SOCIETY LTD Vs. DY. JOINT REGISTRAR OF CO-OPERATIVE SOCIETY
|
June 3, 2019 |
|
SOU. VIDYA W/O BANDU BEMBARE, Vs. DILIP VINAYK JIVTODE
|
December 19, 2019 |
|
SOUMITRA VISHNU CHARI Vs. STATE OF GOA
|
September 16, 2019 |
|
SOUMITRA VISHNU CHARI Vs. STATE OF GOA
|
October 16, 2019 |
|
SOUTH YARRA HOLDINGS Vs. INCOME TAX OFFICER
|
March 1, 2019 |
|
SPACE WOOD OFFICE SOLUTION PVT. LTD. Vs. ANUPAM RAI CONSTRUCTION
|
March 25, 2019 |
|
SPECIFIC ALLOYS PVT. LTD. Vs. COMMISSIONER OF CENTRAL TAX, PUNE-III
|
June 4, 2019 |
|
SPENTEX INDUSTRIES LTD Vs. DILIP
|
July 24, 2019 |
|
SPHERE INTERNATIONAL Vs. ECOPACK INDIA PAPER CUP PVT LTD
|
August 7, 2019 |
|
SPICY SANGRIA HOTELS (P.) LTD. Vs. INCOME TAX OFFICER, WARD 10(1)(4)
|
October 10, 2019 |
|
SREEPATI BUILT INFRAS INVESTMENT LTD Vs. STATE OF MAHARASHTRAMAHARASHTRA
|
January 29, 2019 |
|
SRI DUDESHWARNATH STEELS PVT. LTD. Vs. COMMR. OF C. EX. AND CUSTOMS
|
April 8, 2019 |
|
ST. ISABELS HIGH SCHOOL Vs. EDUCATION INSPECTOR
|
September 27, 2019 |
|
STANISLAV KARATEVSKIY Vs. STATE
|
July 16, 2019 |
|
STAR CIRCLIPS AND ENGINEERING LTD Vs. SOMA RAGHUNATH WANI
|
July 3, 2019 |
|
STAR INDIA PRIVATE LIMITED Vs. COMPETITION COMMISSION OF INDIA
|
October 16, 2019 |
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STAR TRACK FASTENERS PRIVATE LIMITED Vs. UNION OF INDIA
|
July 31, 2019 |
|
STARWING DEVELOPERS PRIVATE LIMITED Vs. STATE OF MAHARASHTRA & OTHERS
|
October 18, 2019 |
|
STATE Vs. BATA INDIA LTD.
|
July 30, 2019 |
|
STATE Vs. PRITAM KUMAR
|
August 20, 2019 |
|
STATE (THROUGH MAPUSA POLICE STATION) Vs. PRAVIN PATEL
|
January 11, 2019 |
|
STATE BANK OF INDIA Vs. ADDITIONAL COMMISSIONER OF INCOME TAX RANGE 2(2) MUMBAI
|
June 18, 2019 |
|
STATE BANK OF INDIA Vs. ASSISTANT COMMISSIONER OF INCOME TAX AND ORS.
|
January 17, 2019 |
|
STATE OF GOA Vs. SHANKAR VENKATRAM REDDY
|
July 22, 2019 |
|
STATE OF GOA Vs. AQUAVIVA FERNANDES AND ORS.
|
April 10, 2019 |
|
STATE OF GOA Vs. INOX LEISURE LIMITED
|
March 12, 2019 |
|
STATE OF GOA Vs. T D ABDUL RAHIMAN
|
June 4, 2019 |
|
STATE OF GOA Vs. YATIN TIGADE
|
December 6, 2019 |
|
STATE OF GOA, THROUGH PONDA POLICE STATION, PONDA GOA Vs. MOHAN BISWAL (MAJOR), S/O RANGADHAR BISWAL
|
April 25, 2019 |
|
STATE OF GOA, THROUGH THE CHIEF SECRETARY Vs. VISHWAMBER PRITVIRAJ MORAJKAR MINOR
|
March 29, 2019 |
|
STATE OF MAH Vs. SHANKAR DAMU PATIL
|
September 3, 2019 |
|
STATE OF MAHA & ORS Vs. RAJENDRA WAMAN PATIL
|
May 8, 2019 |
|
STATE OF MAHARASHTRA Vs. DASHRATH MHATARJI HIVARALE
|
May 8, 2019 |
|
STATE OF MAHARASHTRA Vs. KHEMIBAI RAMU RATHOD
|
May 7, 2019 |
|
STATE OF MAHARASHTRA Vs. VITHAL MAHABAL SHETTY
|
May 6, 2019 |
|
STATE OF MAHARASHTRA Vs. RAMDAS RANGNATH SHINDE
|
April 30, 2019 |
|
STATE OF MAHARASHTRA Vs. ATUL RAMA LOTE
|
April 25, 2019 |
|
STATE OF MAHARASHTRA Vs. SHANTABAI
|
July 29, 2019 |
|
STATE OF MAHARASHTRA Vs. VISHWAJEET KERBA MASALKAR
|
July 23, 2019 |
|
STATE OF MAHARASHTRA Vs. EKNATH KISAN KUMBHARKAR
|
August 6, 2019 |
|
STATE OF MAHARASHTRA Vs. RAJARAM GULABRAO KENJALE
|
July 16, 2019 |
|
STATE OF MAHARASHTRA Vs. YASHWANT GOVIND SHINDE
|
August 13, 2019 |
|
STATE OF MAHARASHTRA Vs. DIRECTOR, SOCIAL FORESTRY DIVISION
|
August 19, 2019 |
|
STATE OF MAHARASHTRA Vs. RAMCHANDRA ALIAS RAMDAS SHAMRAO PATIL
|
August 14, 2019 |
|
STATE OF MAHARASHTRA Vs. IMTIYAZ AHMAD
|
August 14, 2019 |
|
STATE OF MAHARASHTRA Vs. PRAVIN TRIMBAK KULKARNI
|
August 22, 2019 |
|
STATE OF MAHARASHTRA Vs. BHIKA RAOJI HAJARE
|
August 28, 2019 |
|
STATE OF MAHARASHTRA Vs. HEMANT ASHOKKUMAR MITTAL
|
August 22, 2019 |
|
STATE OF MAHARASHTRA Vs. KAUSTUBH HEMANT KULKARNI
|
March 7, 2019 |
|
STATE OF MAHARASHTRA Vs. PATIRAM GANGARAM SHELOKAR
|
February 27, 2019 |
|
STATE OF MAHARASHTRA Vs. VASANT TATOBA DHYAGUDE AND ORS.
|
September 9, 2019 |
|
STATE OF MAHARASHTRA Vs. PRABHAKAR SOMAJI AMBHORE
|
January 22, 2019 |
|
STATE OF MAHARASHTRA Vs. DIPAK
|
November 13, 2019 |
|
STATE OF MAHARASHTRA Vs. GANESH SHRAWAN MORE
|
January 8, 2019 |
|
STATE OF MAHARASHTRA Vs. RAMCHANDRA DADASO LADKAT-PATIL
|
December 12, 2019 |
|
STATE OF MAHARASHTRA Vs. MADHUSUDAN N. MATALIYA
|
December 20, 2019 |
|
STATE OF MAHARASHTRA Vs. GAJANAN WASUDEO MALI
|
December 20, 2019 |
|
STATE OF MAHARASHTRA Vs. MOHAMMAD ANWAR MAJI ABUDL
|
January 11, 2019 |
|
STATE OF MAHARASHTRA Vs. LEARNED JUDGE,LABOUR COURT
|
August 19, 2019 |
|
STATE OF MAHARASHTRA Vs. MURLIDHAR MANSARAM SAPKALE
|
February 20, 2019 |
|
STATE OF MAHARASHTRA Vs. ANIL SON OF BABULAL LANJEWAR
|
February 15, 2019 |
|
STATE OF MAHARASHTRA Vs. QURAISHI BROTHERS
|
September 13, 2019 |
|
STATE OF MAHARASHTRA Vs. BHIKAN BISMLLA MANIYAR
|
December 16, 2019 |
|
STATE OF MAHARASHTRA Vs. SANJAY
|
June 3, 2019 |
|
STATE OF MAHARASHTRA Vs. NEETA SHRIRANG KELKAR
|
July 4, 2019 |
|
STATE OF MAHARASHTRA Vs. NAZIR JAVED KHAN
|
June 3, 2019 |
|
STATE OF MAHARASHTRA Vs. SRIKANT TAMANAPPA UDGE
|
June 4, 2019 |
|
STATE OF MAHARASHTRA Vs. ANANDRAO RAJARAM PATIL
|
April 9, 2019 |
|
STATE OF MAHARASHTRA Vs. TANAJI SHANKARRAO JAGTAP
|
June 19, 2019 |
|
STATE OF MAHARASHTRA Vs. ANKUR NARAYANLAL PANWAR
|
June 12, 2019 |
|
STATE OF MAHARASHTRA Vs. BABASAHEB @ KRISHNAT DURGAPPA POWAR
|
January 7, 2019 |
|
STATE OF MAHARASHTRA Vs. RAMESH VISHWANATH DARANDALE
|
December 2, 2019 |
|
STATE OF MAHARASHTRA Vs. REKHA RAMAKANT RAHALKAR
|
November 22, 2019 |
|
STATE OF MAHARASHTRA Vs. UTTAM LAXMAN KATEKAR
|
December 4, 2019 |
|
STATE OF MAHARASHTRA Vs. DNYANESHWAR YESHWANT MUTALIK
|
November 15, 2019 |
|
STATE OF MAHARASHTRA Vs. GAJENDRA VASUDEO PATIL
|
November 15, 2019 |
|
STATE OF MAHARASHTRA Vs. VIJAY BABRUHAN DHANKUDE
|
November 19, 2019 |
|
STATE OF MAHARASHTRA Vs. SANTOSH SADANAND CHAVAN
|
November 6, 2019 |
|
STATE OF MAHARASHTRA Vs. KUNDA ALIAS SHARADINI DEVIDAS NAIK
|
December 11, 2019 |
|
STATE OF MAHARASHTRA Vs. VIJAY MARUTI BOMBALE
|
December 19, 2019 |
|
STATE OF MAHARASHTRA Vs. CHANDRAKANT BHAGWAN KATKAR
|
December 16, 2019 |
|
STATE OF MAHARASHTRA Vs. MADHAV DATTATRAYA PASHTE
|
December 11, 2019 |
|
STATE OF MAHARASHTRA Vs. SANTOSH VISHNU LONKAR
|
October 17, 2019 |
|
STATE OF MAHARASHTRA Vs. SHIVAJI HARIBHAU JIRASE
|
November 11, 2019 |
|
STATE OF MAHARASHTRA Vs. MOHAMMED IBRAHIM LAL MOHAMMED
|
November 11, 2019 |
|
STATE OF MAHARASHTRA Vs. AMIR AJAJ SHAIKH
|
November 5, 2019 |
|
STATE OF MAHARASHTRA Vs. ANIL KURKOTTI
|
November 13, 2019 |
|
STATE OF MAHARASHTRA Vs. SUMIT KISHOR SHASTRI
|
November 19, 2019 |
|
STATE OF MAHARASHTRA Vs. JASUBHAI BUSINESS SERVICES PVT. LTD.
|
November 14, 2019 |
|
STATE OF MAHARASHTRA Vs. SATURAM RAMCHANDRA VICHARE
|
November 5, 2019 |
|
STATE OF MAHARASHTRA Vs. VITTHAL BAPURAO ADMANE
|
November 18, 2019 |
|
STATE OF MAHARASHTRA Vs. RASHIDKHAN
|
September 19, 2019 |
|
STATE OF MAHARASHTRA Vs. CHARUDUTTA PANDURANG KOLI
|
September 23, 2019 |
|
STATE OF MAHARASHTRA Vs. IBRAHIM RUKNUDDIN BAGKARI
|
September 11, 2019 |
|
STATE OF MAHARASHTRA Vs. IBRAHIM RUKNUDDIN BAGKARI
|
September 13, 2019 |
|
STATE OF MAHARASHTRA Vs. ABDUL SALIM
|
February 12, 2019 |
|
STATE OF MAHARASHTRA Vs. SUBHASH GOPINATH CHAVAN
|
May 3, 2019 |
|
STATE OF MAHARASHTRA Vs. SURESH PUNDALIKRAO THAKUR
|
June 3, 2019 |
|
STATE OF MAHARASHTRA Vs. DILIP JAGANSING PARDESHI
|
December 2, 2019 |
|
STATE OF MAHARASHTRA Vs. YALAPPA BASAPPA KHOT
|
June 4, 2019 |
|
STATE OF MAHARASHTRA THROUGH COLLECTOR, LATUR Vs. AVINASH S/O BALASAHEB JADHAV
|
May 3, 2019 |
|
STATE OF MAHARASHTRA THROUGH DY S P ANTI CORRUPTION BUREAU, KOLHAPUR Vs. RAVSAHEB AABAJI VASAGADEKAR
|
September 17, 2019 |
|
STATE OF MAHRASHTRA Vs. PRASHANT BABURAO GAWAND
|
December 2, 2019 |
|
STATE PUBLIC INFORMATION OFFICER Vs. VINESH V. ARLEKAR
|
June 25, 2019 |
|
STATE UNION TERRITORY OF DADRA Vs. KISHAN NAVSU DODIA
|
November 26, 2019 |
|
STORE ONE RETAIL INDIA LTD Vs. I T C LIMITED
|
July 15, 2019 |
|
SUBABAI SHIVRAM PATIL Vs. DHARAMSING JULALSING PATIL
|
January 9, 2019 |
|
SUBHAM Vs. STATE OF MAHARASHTRA
|
June 12, 2019 |
|
SUBHAS KRISHNAN Vs. STATE OF GOA
|
January 16, 2019 |
|
SUBHASH DHANRAJ SANKLA Vs. KAIKHUSHROO
|
November 18, 2019 |
|
SUBHASH LIMBRAJ MAHANDULE Vs. PANDHARINATH CHIMAJI SALUNKE
|
June 14, 2019 |
|
SUBHASH RAMGOPAL BHARUKA Vs. THE STATE OF MAHARASHTRA
|
March 12, 2019 |
|
SUBHASH S. SAWANT Vs. CENTRAL BANK OF INDIA
|
July 16, 2019 |
|
SUBHASH S/O BALBHIM DESHMUKH Vs. STATE OF MAHARASHTRA
|
July 23, 2019 |
|
SUBHASH S/O MOHANLAL CHANDAK Vs. NEW INDIA ASSURANCE COMPANY
|
September 23, 2019 |
|
SUBHASH S/O NAMDEO BHARSAKLE Vs. STATE OF MAHARASHTRA
|
July 2, 2019 |
|
SUBHASH S/O SAKHARAM SHELKE Vs. ADDITIONAL COMMISSIONER, AMRAVATI DIVISION
|
August 21, 2019 |
|
SUBHASH SAJESINGH GAVIT Vs. RETURING OFFICER ZP NANDURBAR AND ORS
|
February 28, 2019 |
|
SUBHASH USGAONKAR Vs. STATE OF GOA
|
August 7, 2019 |
|
SUBIR KUMAR BANERJEE Vs. NEETU SINGH
|
December 20, 2019 |
|
SUBODH S/O DIGAMBAR DONGE Vs. STATE OF MAHARASHTRA
|
September 11, 2019 |
|
SUDARSHAN DILIP BAGUL AND OTHERS Vs. THE STATE OF MAHARASHTRA
|
January 14, 2019 |
|
SUDARSHAN S/O YAMAJI PANDHARE Vs. SAU PALLAVI W/O SUDARSHAN PANDHARE
|
September 11, 2019 |
|
SUDHA BHARADWAJ Vs. STATE OF MAHARASHTRA
|
October 15, 2019 |
|
SUDHAKAR DINKAR MOHITE Vs. STATE OF MAHARASHTRA
|
April 3, 2019 |
|
SUDHAKAR LAXMAN SHEWALE Vs. MADHUKAR LAXMAN SHEWALE
|
June 27, 2019 |
|
SUDHAKAR PRABHAKAR MANKAR Vs. VASANT LALJI MASNE AND ORS.
|
June 25, 2019 |
|
SUDHAKAR S/O BABURAO KULKARNI Vs. GORABAI W/O THANSING MARAG
|
April 22, 2019 |
|
SUDHAKAR SHIVARAM TEKE Vs. STATE OF MAHARASHTRA
|
September 27, 2019 |
|
SUDHEER KUMAR LAKAVATH & ORS. Vs. NATIONAL BOARD OF EXAMINATION & ORS.
|
December 18, 2019 |
|
SUDHIR ARJUN KEER Vs. CBI ACB, MUMBAI
|
March 1, 2019 |
|
SUDHIR S/O KALIDAS DESHMUKH Vs. STATE OF MAHARASHTRA
|
April 2, 2019 |
|
SUDHIR YASHWANT DHANGADE Vs. ANKUSH KASHIRAM BOLE
|
January 3, 2019 |
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SUGANDHABAI ALIAS Vs. SHRAWAN ALIAS
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June 10, 2019 |
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July 30, 2019 |
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SUHAS DIGAMBAR HERLEKAR Vs. STATE OF MAHARASHTRA
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February 28, 2019 |
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SUHAS JANARDAN CHAVAN PROPRIETOR OF SUHAS HYDRO SYSTEMS Vs. RAJESH HOUSING PVT. LTD.
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August 28, 2019 |
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SUJAN BHABANI PRASAD CHATTERJEE Vs. RAJENDRA KUMAR SINGH
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July 18, 2019 |
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SUJATA W/O PRABHU FENDAR Vs. STATE OF MAHARASHTRA
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February 28, 2019 |
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SUJEET SUVALAL LODHA Vs. DEPUTY REGISTRAR PUNE CITY
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November 15, 2019 |
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SUJIT GOPAL PAWAN Vs. ADMINISTRATION
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March 4, 2019 |
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SUKHADEV MADHAV SATPUTE Vs. STATE OF MAHARASHTRA
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February 1, 2019 |
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SUKHDEO S/O LATHI PARDHI Vs. STATE OF MAHARASHTRA
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January 11, 2019 |
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SULA KARAPURKAR Vs. PASCOAL BAPTISTA
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July 16, 2019 |
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SULOCHANA DINANATH TARKARTARKAR Vs. ANIL DINANATH TARKARNARINGREKAR
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January 29, 2019 |
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SUMAIYA IMRAN SHAIKH Vs. STATE OF MAHARASHTRA
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August 13, 2019 |
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SUMAN DEVIDAS SOMANI ADULT, INDIAN INHABITANT Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI
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April 2, 2019 |
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SUMAN VITTHALRAO JAIKAR Vs. GUNABAI SHIVRAM KAMBLE (SINCE DECEASED) AND ORS
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April 15, 2019 |
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April 8, 2019 |
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SUMANTA W/O RAMRAO SUTARE Vs. STATE OF MAHARASHTRA
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February 5, 2019 |
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SUMATI W/O DATTATRAYA WAZALWAR Vs. SUDHA W/O BABARAO LOKHANDE
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December 20, 2019 |
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SUMEDH SHETYE Vs. STATE
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September 26, 2019 |
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SUMEDHA W/O ANIL CHAUDHARI Vs. STATE OF MAHARASHTRA
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January 2, 2019 |
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SUMEDHA W/O ANIL CHAUDHARI Vs. STATE OF MAHARASHTRA
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February 2, 2019 |
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SUMEDHA WD/O SHRIDHAR GHATATE Vs. STATE OF MAHARASHTRA
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June 13, 2019 |
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SUMIT BALKRISHNA GUPTA Vs. ASSTT. COMMISSIONER OF INCOME TAX
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February 15, 2019 |
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February 8, 2019 |
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SUNANDA RAMKRISHNA AYARE Vs. HARISHCHANDRA GOPAL PARAB
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August 27, 2019 |
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SUNANDA W/O SHRIHARI ADHAPURE Vs. STATE OF MAHARASHTRA
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March 7, 2019 |
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SUNANDABAI SANJAY PATIL Vs. THE SPECIAL LAND ACQUISATION
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June 18, 2019 |
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SUNBEAM ENTERPRISES Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI
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June 21, 2019 |
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July 29, 2019 |
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April 12, 2019 |
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January 28, 2019 |
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July 8, 2019 |
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August 8, 2019 |
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April 24, 2019 |
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November 26, 2019 |
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SUNIL MUNESHWAR YADAV Vs. STATE OF MAHARASHTRA
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July 17, 2019 |
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December 11, 2019 |
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SUNIL PURI Vs. HBS REALTORS PRIVATE LIMITED
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January 22, 2019 |
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SUNIL PURSHOTTAM BAGARIA Vs. STATE OF MAHARASHTRA
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April 30, 2019 |
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SUNIL RATNAPARKHI Vs. OFFICIAL LIQUIDATOR
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June 3, 2019 |
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SUNIL S/O BHALCHANDRA SHINDE Vs. STATE OF MAHARASHTRA
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September 20, 2019 |
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March 7, 2019 |
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July 2, 2019 |
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April 10, 2019 |
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SUNIL SHANKARRAO PARLIKAR Vs. STATE OF MAHARASHTRA
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March 22, 2019 |
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SUNIL SUDHAKAR FEGDE Vs. KISHOR DEVRAM RANE
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January 23, 2019 |
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SUNILKUMAR Vs. STATE OF MAHARASHTRA
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June 7, 2019 |
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June 4, 2019 |
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SUNITA CHANDRASHEKHAR JORE Vs. SECRETARY
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June 13, 2019 |
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SUNITA DEVI SAMARJIT SINGH Vs. STATE OF MAHARASHTRA
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September 19, 2019 |
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SUNITA LAXMANRAO FUKE Vs. THE STATE OF MAHARASHTRA AND ORS.
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December 19, 2019 |
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August 20, 2019 |
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SUO MOTU Vs. DIPESH MADANLAL PARATE
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April 29, 2019 |
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January 23, 2019 |
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October 22, 2019 |
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June 3, 2019 |
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August 9, 2019 |
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August 21, 2019 |
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SUPREME INDUSTRIES LTD. Vs. STATE OF MAHARASHTRA.
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November 5, 2019 |
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July 25, 2019 |
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August 19, 2019 |
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SURAJ PRESSINGS Vs. SURESH RABHAJI GAIKWAD
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June 25, 2019 |
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SURAJ UTTAM KAMBLE Vs. STATE OF MAHARASHTRA & ORS
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February 13, 2019 |
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October 1, 2019 |
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SUREKHA MUKUND DABHADE Vs. STATE OF MAHARASHTRA
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June 21, 2019 |
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December 18, 2019 |
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September 27, 2019 |
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SUREKHABAI W/O. MANOJ JAISWAL Vs. STATE OF MAHARASHTRA
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November 5, 2019 |
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SURENDRA JAGANNATH SHIRSATH Vs. STATE OF MAHARASHTRA
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March 7, 2019 |
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SURENDRA NAVNITRAI SANGHVI Vs. CHANDRAKUMARI HARNAMSINGH CHOWHAN
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August 5, 2019 |
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SURENDRA PATHARE Vs. STATE OF MAHARASHTRA
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June 20, 2019 |
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SURENDRA VISHNU MASURKAR Vs. MUNICIPAL COMMISSIONER
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November 15, 2019 |
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SURENDRA YASHWANT DEOLE Vs. SUDHAKAR VINAYAK SHARANGPANI
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June 25, 2019 |
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SURESH Vs. STATE OF MAHARASHTRA
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July 31, 2019 |
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SURESH AZGAOKAR ALIAS MORAJKAR AZGAONKAR Vs. INSPECTOR GENERAL OF PRISONS
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January 14, 2019 |
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SURESH G. RAMNANI Vs. AURELIA ANA DA PIEDADE MIRANDA
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January 30, 2019 |
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SURESH HINDURAO PATIL Vs. STATE OF MAHARASHTRA
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July 16, 2019 |
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August 27, 2019 |
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SURESH KUMAR BALKRISHNA NAIDU Vs. STATE OF MAHARASHTRA AND ORS.
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April 4, 2019 |
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SURESH LACHHMANDAS RAHEJA Vs. GOPAL LACHHMANDAS RAHEJA
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December 16, 2019 |
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SURESH MARTANDRO KAPGATE Vs. DISTRICT DEPUTY REGISTRAR, CO-OPERATIVE SOCIETIES, BHANDARA
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May 4, 2019 |
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SURESH NAKRA Vs. MURUGESAN ADIMOOLAM
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July 8, 2019 |
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SURESH S/O SADHUJI GHOGRE Vs. THE STATE OF MAHARASHTRA
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January 11, 2019 |
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SURESH SALGAOKAR Vs. STATE OF GOA
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August 6, 2019 |
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SURESH SHARMA Vs. VILLAGE PANCHAYAT OF TALEIGAO
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December 18, 2019 |
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SURESH SUDAMA SACHDEO Vs. STATE OF MAHARASHTRA
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December 26, 2019 |
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October 16, 2019 |
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March 6, 2019 |
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SURJITSINGH BHAGATSINGH GAMBHIR Vs. STATE OF MAHARASHTRA
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September 13, 2019 |
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SURYAKANT Vs. STATE OF MAHARASHTRA
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March 29, 2019 |
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SURYAKANT Vs. STATE OF MAHARASHTRA
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July 4, 2019 |
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SURYAKANT S/O VITTHALRAO SHELKE Vs. STATE OF MAHARASHTRA
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April 30, 2019 |
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SURYANKANT ANANDRAO DESHMUKH Vs. CHHAYA SURYAKANT DESHMUKH
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February 20, 2019 |
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SURYAPRAKASH TARACHAND BANSWAL Vs. STATE OF MAHARASHTRA
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March 1, 2019 |
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SUSHANT EKNATH JAVIR Vs. STATE OF MAHARASHTRA
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June 27, 2019 |
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June 10, 2019 |
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SUSHILA Vs. GANGAKHED SUGAR AND ENERGY LTD.
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July 18, 2019 |
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SUSHILA SUKRAM NAIK Vs. STATE ELECTION COMMISSION MAHARASHTRA
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March 14, 2019 |
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SUSHILA VIJAYKUMAR POL Vs. NIRMALA @ MANGAL BAJRAM GAIKWAD
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December 3, 2019 |
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SUSHILARANI BABURAO PATEL Vs. GIRNAR APARTMENTS CO-OPERATIVE HOUSING SOCIETY LTD. AND ORS.
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January 8, 2019 |
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January 31, 2019 |
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SUSHMA B CHANDAK Vs. SMC GLOBAL SECURITIES LTD
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April 9, 2019 |
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SUSHMA RAVINDRA MOREKHAN Vs. UNION OF INDIAMORE
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January 24, 2019 |
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October 9, 2019 |
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July 29, 2019 |
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September 5, 2019 |
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March 13, 2019 |
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SWAPNIL Vs. THE BRANCH MANAGER, THE NEW INDIA INSURANCE CO. LTD. AND ORS.
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April 30, 2019 |
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SWAPNIL NARAYAN MALKE Vs. ADDITIONAL COMMISSIONER, NAGPUR DIVISION, NAGPUR AND ORS
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January 28, 2019 |
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November 8, 2019 |
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SWASTIC SAFE DEPOSIT AND INVESTMENTS LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX 8(3)(1)
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June 25, 2019 |
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August 13, 2019 |
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SWASTIK SAFE DEPOSIT AND INVESTMENTS LTD Vs. ASSISTANT COMMISSIONER OF INCOME-TAX
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February 14, 2019 |
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SWATI BAL VIKAS SHISHU BHAVAN Vs. PROMOD SHRIKANT KAMAT
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October 4, 2019 |
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SWATI SATISH NAZARE Vs. STATE OF MAHARASHTRA
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February 13, 2019 |
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SWEEPTECH Vs. ASSISTANT PROVIDENT FUND COMMISSIONER
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April 8, 2019 |
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SWETA MILIND HOBLE Vs. MILIND ANIL HOBLE
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March 29, 2019 |
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SWORDFISH SHIPCO LTD Vs. SIEM OFFSHORE REDRI AS AND ANR
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July 23, 2019 |
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SY. AZHAR SY. KALANDAR Vs. STATE OF MAHARASHTRA
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January 4, 2019 |
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SYED ABDULLA Vs. RAJESHWAR MADHAVRAO DESHPANDE
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December 4, 2019 |
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SYED BURHAN SYED NABI Vs. STATE OF MAHARASHTRA
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May 4, 2019 |
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SYED JAVED ALI SYED HASAN ALI Vs. STATE OF MAHARASHTRA
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June 12, 2019 |
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SYED NOOR S/O SYED IBRAHIM Vs. STATE OF MAHARASHTRA
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November 19, 2019 |
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SYEDULLAH KHALEELULLAH KHAN Vs. NARSINGH UDDHAV PAWAR
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October 11, 2019 |
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TAHER MAHEBOOB SHAIKH Vs. STATE OF MAHARASHTRA
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August 5, 2019 |
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TAHERA WD/O RAHEMAN SHAIKH Vs. UNION OF INDIA
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June 27, 2019 |
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TAJ Vs. STATE OF MAHARASHTRA
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October 22, 2019 |
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TAJASWINI RAGHUNATH GALANDE Vs. CHAIRMAN, MAHARASHTRA PUBLIC SERVICE COMMISSION, MUMBAI
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January 23, 2019 |
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TANAJI GULABGIR GOSAVI Vs. STATE OF MAHARASHTRA
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September 30, 2019 |
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TANAJI S/O NARAYAN SATHE Vs. STATE OF MAHARASHTRA
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May 2, 2019 |
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TANISHA SURENDRA PATEL Vs. STATE OF MAHARASHTRA
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September 3, 2019 |
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TARABAI LAKSHMAN BAJAD Vs. STATE OF MAHARASHTRA
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December 12, 2019 |
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September 13, 2019 |
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TARACHAND Vs. UNIQUE AGRO PROCESSORS (INDIA) LIMITED
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October 22, 2019 |
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TARU CHAWAN, SON OF VALU CHAWAN Vs. POLICE INSPECTOR, PONDA POLICE STATION
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August 29, 2019 |
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TARUN SUSHIL THAWANI Vs. STATE OF MAHARASHTRA
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April 2, 2019 |
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TATA AIG GENERAL INSURANCE COMPANY LIMITED Vs. MANHATTAN EXPORTS
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April 24, 2019 |
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May 13, 2019 |
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June 24, 2019 |
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TATA COMMUNICATIONS LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX AND ORS.
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September 27, 2019 |
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TATA COMMUNICATIONS LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX AND ORS.
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July 8, 2019 |
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TATA COMMUNICATIONS LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX AND ORS.
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September 16, 2019 |
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TATA STEEL BSL LTD Vs. VARSHA W/O AJAY MAHESHWARI
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March 28, 2019 |
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TATYA VISHNU RANSHUR Vs. STATE OF MAHARASHTRA
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October 4, 2019 |
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July 2, 2019 |
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April 10, 2019 |
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June 26, 2019 |
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November 25, 2019 |
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July 23, 2019 |
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January 17, 2019 |
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April 24, 2019 |
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January 25, 2019 |
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February 15, 2019 |
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TERACOM LIMITED Vs. ASSISTANT COMMISSIONER OF INCOME TAX
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November 5, 2019 |
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December 5, 2019 |
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April 2, 2019 |
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November 25, 2019 |
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December 2, 2019 |
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January 15, 2019 |
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April 10, 2019 |
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June 3, 2019 |
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April 22, 2019 |
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November 26, 2019 |
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January 11, 2019 |
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April 23, 2019 |
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September 13, 2019 |
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June 10, 2019 |
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January 31, 2019 |
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July 31, 2019 |
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January 29, 2019 |
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January 18, 2019 |
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January 7, 2019 |
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December 2, 2019 |
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January 11, 2019 |
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January 16, 2019 |
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THE NEW INDIA ASSURANCE CO. LTD. Vs. SUNITA AND ORS.
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April 1, 2019 |
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THE NEW INDIA ASSURANCE CO. LTD. Vs. PRATIKSHA HEMCHANDRA KULKARNI
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April 16, 2019 |
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July 4, 2019 |
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March 19, 2019 |
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THE ORIENTAL INSURANCE CO. LTD Vs. PRAKASH SHAHURAJ MALI
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October 1, 2019 |
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March 4, 2019 |
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April 15, 2019 |
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THE PRINCIPAL COMMISSIONER OF INCOME TAX Vs. SHRI RAHUL UDAY TULJAPURKAR
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April 18, 2019 |
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January 8, 2019 |
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THE STATE OF MAHARASHTRA Vs. BABURAO DIPAJI PAWAR AND ORS.
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August 14, 2019 |
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THE STATE OF MAHARASHTRA Vs. ASHOK TUKARAM SAWANT AND ORS.
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December 19, 2019 |
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November 13, 2019 |
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THE STATE OF MAHARASHTRA Vs. TUKARAM RAMBHAV PAWAR AND ORS.
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February 18, 2019 |
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THE STATE OF MAHARASHTRA Vs. BABUMIYA ABBAS SHIKALGAR AND ORS.
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November 26, 2019 |
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September 20, 2019 |
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March 15, 2019 |
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June 20, 2019 |
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January 29, 2019 |
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October 9, 2019 |
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July 4, 2019 |
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TILLAM NALBAHADDUR SINGH Vs. STATE OF MAHARASHTRA
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September 9, 2019 |
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TIME PACKAGING LTD. Vs. UNION OF INDIA
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June 24, 2019 |
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TIMES GLOBAL BROADCASTING COMPANY LTD Vs. UNION OF INDIA & ORS
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March 15, 2019 |
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TIOFILO EVANGELIO MORAES @ MORIES Vs. STATE
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August 26, 2019 |
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April 23, 2019 |
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February 27, 2019 |
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TJSB SAHAKARI BANK LTD Vs. SANDEEP SUDHAKAR RAJESHIRKE
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July 15, 2019 |
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July 29, 2019 |
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November 18, 2019 |
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February 13, 2019 |
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March 12, 2019 |
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August 7, 2019 |
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July 17, 2019 |
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February 14, 2019 |
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June 25, 2019 |
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October 7, 2019 |
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August 30, 2019 |
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October 4, 2019 |
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June 10, 2019 |
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October 16, 2019 |
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February 27, 2019 |
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February 15, 2019 |
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September 6, 2019 |
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January 10, 2019 |
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January 17, 2019 |
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September 6, 2019 |
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December 17, 2019 |
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February 27, 2019 |
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August 1, 2019 |
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August 5, 2019 |
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July 4, 2019 |
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August 9, 2019 |
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September 21, 2019 |
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March 8, 2019 |
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October 17, 2019 |
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July 29, 2019 |
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June 20, 2019 |
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November 29, 2019 |
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December 12, 2019 |
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August 1, 2019 |
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December 11, 2019 |
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October 17, 2019 |
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July 10, 2019 |
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June 13, 2019 |
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June 7, 2019 |
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March 28, 2019 |
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November 15, 2019 |
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December 5, 2019 |
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October 4, 2019 |
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July 5, 2019 |
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October 22, 2019 |
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June 7, 2019 |
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July 9, 2019 |
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July 5, 2019 |
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December 5, 2019 |
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March 14, 2019 |
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July 16, 2019 |
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July 26, 2019 |
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February 5, 2019 |
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October 22, 2019 |
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December 11, 2019 |
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October 11, 2019 |
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October 15, 2019 |
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July 26, 2019 |
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August 28, 2019 |
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April 1, 2019 |
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May 15, 2019 |
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May 3, 2019 |
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July 18, 2019 |
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July 24, 2019 |
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February 20, 2019 |
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April 25, 2019 |
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August 14, 2019 |
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June 10, 2019 |
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January 28, 2019 |
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June 4, 2019 |
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December 19, 2019 |
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March 6, 2019 |
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September 9, 2019 |
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August 14, 2019 |
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February 25, 2019 |
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February 28, 2019 |
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March 28, 2019 |
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November 18, 2019 |
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June 12, 2019 |
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January 31, 2019 |
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August 2, 2019 |
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December 10, 2019 |
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November 15, 2019 |
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December 17, 2019 |
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February 8, 2019 |
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September 3, 2019 |
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July 25, 2019 |
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October 4, 2019 |
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January 8, 2019 |
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September 26, 2019 |
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January 25, 2019 |
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July 24, 2019 |
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February 13, 2019 |
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VITTHAL PUNDALIK ZENDGE Vs. STATE OF MAHARASHTRA
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January 4, 2019 |
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VITTHAL SITARAM THANGE Vs. STATE OF MAHARASHTRA
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November 6, 2019 |
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VIVEK MARUTI NALE Vs. STATE OF MAHARASHTRA
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July 31, 2019 |
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VIVEK SHANTARAM KOKATE Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI
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August 19, 2019 |
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VIVEK VATS AND ORS. Vs. DINESH KUMARI SHARMA AND ORS.
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October 11, 2019 |
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VIVEKANAND Vs. COLLECTOR, DIST. BHANDARA
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November 21, 2019 |
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VJAYANAND DATTARAM NAIK Vs. VISHRANTI VIJAYANAND NAIK
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February 13, 2019 |
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VODAFONE IDEA LIMITED Vs. DEPUTY COMMISSIONER OF INCOME TAX
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April 30, 2019 |
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VODAFONE IDEA LIMITED Vs. DEPUTY COMMISSIONER OF INCOME-TAX, CPC
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October 14, 2019 |
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VODAFONE IDEA LTD. Vs. DY. COMMISSIONER OF INCOME TAX
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September 3, 2019 |
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VODAFONE IDEA LTD. Vs. COMMISSIONER OF INCOME TAX
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October 4, 2019 |
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VODAFONE IDEA LTD. Vs. COMMISSIONER OF INCOME TAX
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October 4, 2019 |
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VODAFONE INDIA LTD. Vs. COMMISSIONER OF INCOME TAX (TDS)-2
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June 3, 2019 |
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VRAJ GIRIRAJ CO-OP. HSG. SOC. LTD Vs. ASHOK RAGHUNATH ROKADE AND ANR
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April 16, 2019 |
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VRUSHABH BHAGVAT JAISWAL Vs. STATE OF MAHARASHTRA
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September 3, 2019 |
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VVF (INDIA) LIMITED Vs. STATE OF MAHARASHTRA
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November 8, 2019 |
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VVF LIMITED EMPLOYEES UNION Vs. VVF INDIA LTD
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July 25, 2019 |
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WAGHAMAY MAHILA MACHCHIMAR SAHAKARI SANSTHA Vs. COMMISSIONER OF FISHERIES
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August 2, 2019 |
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WAHEED SHAKIL HURZUK Vs. STATE OF MAHARASHTRA
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June 18, 2019 |
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WALMIK S/O BABURAO KARAD Vs. STATE OF MAHARASHTRA
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February 28, 2019 |
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WAMAN Vs. STATE OF MAHARASHTRA
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September 23, 2019 |
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WAMAN S/O JEMA JADHAV Vs. GOVIND S/O KISHAN PAWAR
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February 5, 2019 |
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WAMAN S/O PANDURANG KANTABAI Vs. STATE OF MAHARASHTRA
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January 28, 2019 |
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WARDHA NAGRI SAHAKARI BANK LTD Vs. WARDHA DISTRICT CO-OPERATIVE BANKS EMPLOYEES UNION
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May 3, 2019 |
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WASAN AUTOMOTIVE PVT LTD Vs. SUBHASH RAJARAM VANDE
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March 5, 2019 |
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WASIM MOHIDDIN SHAIKH Vs. STATE OF MAHARASHTRA
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October 3, 2019 |
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WASUDEO S/O NAMDEORAO DANDEKAR Vs. STATE OF MAHARASHTRA
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March 29, 2019 |
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WATER AND LAND MANAGEMENT INSTITUTE Vs. SUDHAKAR NAMDEO GAIKWAD
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September 5, 2019 |
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WAZIR FINANCIAL SERVICES PVT. LTD Vs. BIRLA COTSYN (INDIA) LTD
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July 1, 2019 |
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WENCLOUSE FADRICE DSOUZA Vs. THE MUNICIPAL CORPORATION OF GREATER MUMBAI
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June 26, 2019 |
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WESTERN COALFIELDS LIMITED Vs. NEETA
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July 26, 2019 |
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WILDLIFE OF NETRAVALI WILDLIFE SANCTUARY; GOA FOUNDATION Vs. CHIEF WILDLIFE WARDEN, STATE OF GOA
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September 17, 2019 |
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WORLD RENEWAL SPIRITUAL TRUST Vs. NARENDRA V MEWAWALLA & ANR
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January 23, 2019 |
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WORLI KOLIWADA NAKHWA MATSYA VYAVASAY SAHKARI SOCIETY LTD Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI
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July 16, 2019 |
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X Vs. UNION OF INDIA
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June 13, 2019 |
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X Vs. STATE OF MAHARASHTRA
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December 10, 2019 |
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X Vs. Y
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February 20, 2019 |
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XOTIK FRUJUS PRIVATE LIMITED Vs. R.R.E. FOODS AND SOFT DRINKS PVT. LTD.
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September 3, 2019 |
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XYZ Vs. STATE OF MAHARASHTRA
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September 27, 2019 |
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XYZ Vs. UNION OF INDIA
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April 3, 2019 |
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YADUBAHADUR Vs. STATE OF MAHARASHTRA
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June 12, 2019 |
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YALLYA @ SAGAR IRAPPA KOLANATTI Vs. COMMISSIONER OF POLICE, PUNE CITY
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October 18, 2019 |
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YAMESH DILIP DAREKAR Vs. COMMISSIONER OF POLICE MUMBAI
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October 4, 2019 |
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YAMINI YOGESH SHAH Vs. SATYANARAYAN CHAMPALAJI TAORI
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October 10, 2019 |
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YAMUNABAI SHANKARRAO BUDHWANT Vs. SATYABHAMABAI EKNATHRAO BANGAR
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April 29, 2019 |
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YASH Vs. STATE OF MAHARASHTRA
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October 7, 2019 |
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YASH MAHENDRA GALA Vs. YS ENTERPRISE
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November 5, 2019 |
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YASHODABAI Vs. GODAVARIBAI BALKRISHNA @ CHATUSHETH SINNARKAR
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February 1, 2019 |
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YASHOVARDHAN INDUSTRIES Vs. MAHINDRA AND MAHINDRA LTD.
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November 4, 2019 |
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YASHVANT PRAKASHRAO RAJEBHONSLE Vs. STATE OF MAHARASHTRA AND OTHERS
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March 1, 2019 |
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YASHWANT HARI PARIT Vs. SAU SUNITA ASHOK BHANDARE
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August 9, 2019 |
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YASHWANT PANDHARINATH BAGAL SINCE DECEASED Vs. WAMAN TAGHUNATH INAMDAR SINCE DECEASED
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November 20, 2019 |
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YASHWANT SHIKSHAN PRASARAK MANDAL AND ANRRAKTADE Vs. SADASHIV DNYANDEV RAKTADE AND ORS
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April 18, 2019 |
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YASMIN M.Y. VALIBHOY Vs. STATE OF MAHARASHTRA
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April 2, 2019 |
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YASMINBEGUM Vs. STATE OF MAHARASHTRA
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November 8, 2019 |
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YAVATMAL Vs. KU.AARTI GOVINDRAO KUBADE
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October 4, 2019 |
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YESHWANT A SHIRODKAR Vs. STATE OF GOA
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June 4, 2019 |
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YOGESH Vs. STATE OF MAHARASHTRA
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June 13, 2019 |
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YOGESH KONDIBA JADHAV Vs. VIKRAM SAHEBRAO MURKUTE
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March 11, 2019 |
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YOGESH S/O DIGAMBAR KUMBHARKAR Vs. STATE OF MAHARASHTRA
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August 8, 2019 |
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YOGESH SHANKARLAL GUPTA Vs. STATE OF MAHARASHTRA
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January 31, 2019 |
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YOGESH VALLABHDAS KELAIYA Vs. JETPUR NAVAGADH MUNICIPALITY
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September 24, 2019 |
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YOGESHEAR JAYRAM KAMBLE Vs. STATE OF MAHARASHTRA
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April 15, 2019 |
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YOGIRAJ POWERTECH PVT. LTD. Vs. STATE OF MAHARASHTRA
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December 20, 2019 |
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YUGANDHARA A. WAGHARALKAR Vs. STATE OF MAHARASHTRA
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September 6, 2019 |
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YUSUF SIDDIQUE SAYED Vs. STATE OF MAHARASHTRA
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November 15, 2019 |
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YUSUFKHAN Vs. PRAJITA DEVELOPERS PVT LTD
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March 25, 2019 |
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YUSUJI HINAGATA Vs. STATE
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October 1, 2019 |
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YUVRAJ DAJEE KHADAKE Vs. UNION OF INDIA
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February 21, 2019 |
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YUVRAJ S/O MOHANSINGH PARDESHI Vs. STATE OF MAHARASHTRA
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February 26, 2019 |
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YUVRAJ S/O SUKA MAHAJAN Vs. BAJIRAO S/O MARTAND MALI
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February 6, 2019 |
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ZAHEDABI Vs. MAHARASHTRA STATE BOARD OF WAQF PAN CHAKKI
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December 18, 2019 |
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ZAHIDABI Vs. MAHARASHTRA STATE BOARD OF WAQF
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October 18, 2019 |
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ZAHIR RAZA KAZMI Vs. STATE OF MAHARASHTRA
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May 21, 2019 |
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ZAKIR HUSSAIN EDUCATION SOCIETY Vs. STATE OF MAHARASHTRA
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December 19, 2019 |
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ZAKIR HUSSAIN EDUCATION SOCIETY Vs. STATE OF MAHARASHTRA
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November 5, 2019 |
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ZENIA MAUREEN MASCARENHAS @ ZENIA MAUREEN DMELLO Vs. STATE OF GOA
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March 19, 2019 |
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ZENITH TINS PRIVATE LIMITED Vs. STATE OF MAHARASHTRA
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September 17, 2019 |
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ZISHAN HUSSAIN AZHAR HUSSAIN Vs. STATE OF MAHARASHTRA
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October 9, 2019 |
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ZOOM ENTERPRISES LTD Vs. ALDEIA BRANCA REAL ESTATES RESORTS & PROPERTIES PVT LTD
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February 6, 2019 |
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ZORU DARAYUS BHATHENA Vs. MAHARASHTRA STATE ROAD DEVELOPMENT CORPN THROUGH ITS MANAGING DIRECTOR, MUMBAI
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April 26, 2019 |
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ZORU DARAYUS BHATHENA Vs. TREE AUTHORITY, MUMBAI MCGM
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October 4, 2019 |
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ZORU DARAYUS BHATHENA Vs. TREE AUTHORITY, MUMBAI
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July 19, 2019 |
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ZUBEDA HIFAZAT HUSAIN Vs. KHURSHEED
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August 16, 2019 |