B.I.F.R. Vs. KMA LIMITED
|
January 6, 2016 |
M/S. NAGPUR DISTILLERS PRIVATE LIMITED, Vs. THE STATE OF MAHARASHTRA
|
January 8, 2016 |
MESSRS MISCELLENARY MARKETERS PVT. LTD. Vs. MESSRS SUN-N-SAND PVT. LTD.
|
January 8, 2016 |
MR. NIKHIL WAGLE AND OTHERS. Vs. THE STATE OF MAHARASHTRA AND OTHERS.
|
January 7, 2016 |
"X" Vs. "Y"
|
January 21, 2016 |
A Vs. B
|
December 8, 2016 |
A Vs. B
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October 7, 2016 |
A Vs. B
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July 7, 2016 |
A A BANDARKAR AND ORS Vs. STATE OF MAHARASHTRA
|
September 6, 2016 |
A C SIMOES Vs. DELUX CO-OPERATIVE HOUSING SOCIETY
|
February 29, 2016 |
A N RADHA Vs. DIRECTOR OF TECHNICAL EDUCATION MUMBAI
|
June 10, 2016 |
A.C. TRIPATHI Vs. P.N. MEHTA EDUCATIONAL TRUST & ORS
|
November 28, 2016 |
A.N. IMPEX Vs. COMMISSIONER OF SERVICE TAX
|
March 14, 2016 |
AAKASH @ GOLU S/O SHAILENDRA DHARGAWE Vs. STATE OF MAHARASHTRA
|
February 1, 2016 |
AAKASH S\O.RAVINDRA DEVKE Vs. BRIHANMUMBAI MAHANAGARPALIKA & ORS.
|
October 27, 2016 |
AANNAPAA AVDHUT HALADVDRU Vs. THE STATE OF MAHARASHTRA
|
July 18, 2016 |
AASHABAI W/O GANGADHAR DARADE AND OTHERS Vs. STATE OF MAHARASHTRA AND ANOTHER
|
December 9, 2016 |
AASIF G.SHAIKH Vs. INDUSTRY, ENERGY AND LABOUR DEPARTMENT, STATE OF MAHARASHTRA AND ORS.
|
May 6, 2016 |
ABA S/O DASHRATH PAWAR Vs. STATE OF MAHARASHTRA
|
September 22, 2016 |
ABDUL AZIM S/O ABDUL RAHIM Vs. AMMRA FIRDOS W/O ABDUL AZIM
|
April 22, 2016 |
ABDUL GAFFAR ABDUL QUDIR & ORS. Vs. SUPERINTENDENT, PUBLIC TRUST REGISTRATION
|
October 20, 2016 |
ABDUL MANNAN S/O ABDUL RAOUF FAROOQUI Vs. THE STATE OF MAHARASHTRA
|
May 2, 2016 |
ABDUL RAZZAK S/O ABDUL HAMID Vs. THE STATE OF MAHARASHTRA & ANR
|
December 19, 2016 |
ABDUL SATTAR HAJI USMAN & ANR. Vs. THE ARCHBISHOP OF BOMBAY & ORS.
|
April 12, 2016 |
ABDUL WASIF ABDUL LATIF Vs. STATE OF MAHARASHTRA
|
December 8, 2016 |
ABHA DASTANE-RAO AND ORS. Vs. PRABHAKAR DEOLANKAR AND ORS.
|
February 17, 2016 |
ABHAY AGARWAL Vs. PURANMAL GOODS PRIVATE LIMITED
|
July 27, 2016 |
ABHAYKUMAR KRISHNA KAMAT Vs. RAJNISH UDAYKAR
|
March 14, 2016 |
ABHIJIT G. DEVROY Vs. STATE OF MAHARASHTRA
|
July 19, 2016 |
ABHIJIT GOVIND KATRE Vs. MRS. PRACHI ABHIJIT KATRE & ANR.
|
June 15, 2016 |
ABHILASH HASRATH SAVALE Vs. STATE OF MAHARASHTRA
|
June 7, 2016 |
ABHIMANYU DHONDIRAM LAHANE Vs. THE UNION OF INDIA & ORS
|
June 21, 2016 |
ABHISHEK S/O VIKRAM BOKE Vs. DR. ASHWINIKUMAR ARVIND DESHMUKH
|
June 24, 2016 |
ABUL KADAR SHAH Vs. CHIEF OFFICER, MARGAO MUNICIPAL COUNCIL
|
April 21, 2016 |
ADARSH CO-OP. HOUSING SOCIETY LTD. Vs. UNION OF INDIA
|
April 29, 2016 |
ADARSHA GRAMIN SHIKSHAN MANDAL Vs. STATE OF MAHARASHTRA
|
November 25, 2016 |
ADHAR RAGHO PATIL Vs. STATE OF MAHARSHTRA
|
August 12, 2016 |
ADHYATMA BANDHU GUPTA Vs. URANGABAD MUNCIPAL CORPORATION & ANR.
|
November 22, 2016 |
ADI DARA PATEL Vs. MR. S. R. JONDHALE FORMER ADDITIONAL COLLECTOR
|
April 22, 2016 |
ADI DARA PATEL Vs. S. R. JONDHALE
|
April 21, 2016 |
ADITYA DEVELOPERS Vs. NIRMAL ANAND CO-OPERATIVE HOUSING SOCIETY LTD. AND ORS.
|
February 10, 2016 |
ADITYA DEVELOPERS NAGPUR Vs. MANISH RANGANATH THORAT
|
August 16, 2016 |
ADITYA DHANANJAY PHADTE AND ORS. Vs. STATE OF GOA AND ORS.
|
February 9, 2016 |
ADVANCE MAGAZINE PUBLISHERS, INC AND ANR Vs. JUST LIFESTYLE PVT LTD
|
September 19, 2016 |
ADVERTISING AGENCIES ASSOCIATION OF INDIA SOCIETY, DULY REGISTERED UNDER THE PROVISIONS OF THE SOCIETIES REGISTRATION ACT, 1860, HAVING ITS OFFICE AT 35, MAKER TOWER "F", 3RD FLOOR, CUFFE PARADE, MUMBAI Vs. STATE OF MAHARASHTRA, THROUGH SECRETARY REVENUE & FORESTS, MANTRALAYA, MUMBAI 400 032
|
October 27, 2016 |
AFLOAT TEXTILE (INDIA) LTD. Vs. UNION OF INDIA
|
January 11, 2016 |
AFZAL KHAN AND ORS. Vs. MEHBOOB AYUB KHAN AND ORS.
|
March 28, 2016 |
AGNELO GOMES Vs. SPL LAND ACQUISITION OFFICER, GOA- IDC
|
June 29, 2016 |
AGNELO JOHN BOSCO SAVIO FERNANDES Vs. MARIA BEATRIZ DE SOUZA
|
May 6, 2016 |
AGRAWAL GINNING PRESSING THROUGH ITS PROPRIETOR Vs. RASUL NABI KHATIK
|
November 25, 2016 |
AGRICULTURAL PRODUCE MARKET COMMITTEE HINGANGHAT Vs. VIJAY GOVINDRAO BAKRE
|
August 3, 2016 |
AGRICULTURAL PRODUCE MARKETING COMMITTEE ANJANGAON SURJI Vs. STATE OF MAHARASHTRA
|
December 9, 2016 |
AGRICULTURE PRODUCE MARKET COMMITTEE Vs. HON BLE MINISTER FOR COOPERATION, MARKETING & TEXTILE INDUSTRIES
|
July 4, 2016 |
AGROCORP INTERNATIONAL PTE. LTD. Vs. UNION OF INDIA
|
December 20, 2016 |
AHEMADBEE ASHRAFMIYA SHAIKH Vs. YUSUF S/O FAIJUSAB SAYYED
|
September 22, 2016 |
AHMED GULAM MOHD. SAYYED Vs. THE STATE OF MAHARASHTRA
|
January 5, 2016 |
AHMEDALI KHAN SHARDULLA KHAN Vs. THE STATE OF MAHARASHTRA
|
July 13, 2016 |
AHMEDKHAN ALAMKHAN PATHAN Vs. THE STATE OF MAHARASHTRA
|
November 24, 2016 |
AHMEDKHAN S/O ALAMKHAN PATHAN Vs. STATE OF MAHARASTRA AND OTHERS
|
November 2, 2016 |
AHMEDNAGAR MUNICIPAL CORPORATION Vs. MALAN KISAN ASMAR
|
April 6, 2016 |
AHMEDNAGAR ZILLA SHETMAJUR UNION Vs. MAHATMA PHULE KRUSHI VIDYAPITH
|
December 9, 2016 |
AIDEK TOURISM SERVICES PVT. LTD Vs. ADITYA BIRLA NUVO LTD
|
August 24, 2016 |
AIR INDIA LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
December 21, 2016 |
AIRES DCOSTA @ AYRES GENESIO JOSE ESTEVAN Vs. CHIEF SECRETARY, GOVT OF GOA; ASSISTANT ENGINEER; CHIEF ENGINEER; SENIOR TOWN PLANNER; VILLAGE PANCHAYAT OF VARCA; JOAQUIM ALEMAO; VARCA SPORTS CLUB; HDFC BANK LTD ; MARTUS DAIS; FELICIDADE M DIAS; PROTUS DIAS; LOURDINA DIAS; EREMITA FERNANDES; JOSE AGNEL
|
April 27, 2016 |
AIRPORTS AUTHORITY OF INDIA Vs. INDIAN AIRPORT EMPLOYEES UNION
|
February 17, 2016 |
AISHWARYA V.JAIN Vs. MAHARASHTRA STATE BOARD OF TECHNICAL BOARD MUMBAI
|
March 31, 2016 |
AJAY CLEARING ENTERPRISE Vs. COMMISSIONER OF CUSTOMS (GENERAL)
|
March 28, 2016 |
AJAY JAYAWANT BHOSALE Vs. THE COMMISSIONER OF POLICE AND ORS
|
July 15, 2016 |
AJAY KUMAR M SINGH Vs. BASANT BHORUKA
|
July 18, 2016 |
AJAY PRABHAKAR BUTTULWAR Vs. JT COMMISISONER AND VICE-CHAIRMAN,SCHEDULED TRIBE CASTE CERTIFICATE SCRUTINY COMMITTEE, NAGPUR
|
September 6, 2016 |
AJAY SHINDE Vs. UNION OF INDIA
|
August 2, 2016 |
AJAY SUKHDAS KUMBHARE Vs. STATE OF MAHARASHTRA
|
June 28, 2016 |
AJIT MURUR Vs. THE COMMISSIONER STATE COMMON ENTRANCE TEST
|
July 19, 2016 |
AJIT SONBHAU GAWADE Vs. STATE OF MAHARASHTRA
|
July 25, 2016 |
AJITSINGH BABUSINGH Vs. STATE OF MAHARASHTRA
|
September 19, 2016 |
AKASH JAGDISH KAKANYA Vs. STATE OF MAHARASHTRA
|
February 23, 2016 |
AKASHADITYA HARISHCHANDRA LAMA Vs. ASHUTOSH GOWARIKAR
|
August 2, 2016 |
AKBAR HUMAYUN ABDULALI Vs. AKBAR HUMAYUN ABDULALI
|
February 16, 2016 |
AKBAR HUSSAIN KHAN Vs. SAIRA AKBAR KHAN
|
January 28, 2016 |
AKBAR MALIK Vs. M/S. BOMBAYWALA
|
December 16, 2016 |
AKHTAR ABBASKHAN PATHAN Vs. THE STATE OF MAHARASHTRA
|
July 12, 2016 |
AKOLA DISTRICT CENTRAL CO-OPERATIVE BANK LTD Vs. STATE OF MAHARASHTRA
|
August 5, 2016 |
AKOLE TALUKA EDUCATION SOCIETY Vs. THE STATE OF MAHARASHTRA & ORS.
|
January 19, 2016 |
AKOLE TALUKA EDUCATION SOCIETYS INDUSTRIAL TRAINING INSTITUTE Vs. ASSTT. PROVIDENT FUND COMMISSIONER
|
October 18, 2016 |
AKSHATA MERCANTILE PVT. LTD. Vs. DY. COMMISSIONER OF INCOM-TAX
|
October 13, 2016 |
AL BARR FINANCE HOUSE LTD. Vs. INCOME TAX OFFICER AND ORS.
|
January 27, 2016 |
AL-FALAH SOCIETY MUMBAI Vs. MUNICIPAL CORPORATION
|
October 4, 2016 |
ALAGHARU VENKATARATNAM Vs. THE UNION OF INDIA AND ORS.
|
October 25, 2016 |
ALHAD R VAIDYA AND OTHERS Vs. STATE OF MAHARASHTRA AND OTHERS
|
July 7, 2016 |
ALKA CHANDEWAR Vs. OM MADHUSUDAN CO-OPERATIVE HOUSING SOCIETY LIMITED
|
June 30, 2016 |
ALL GOA CONTRACTORS ASSOCIATION Vs. STATE OF GOA, THROUGH ITS CHIEF SECRETARY, GOVERNMENT OF GOA, HAVING ITS OFFICE AT SECRETARIAT, PORVORIM, BARDEZ, GOA
|
August 1, 2016 |
ALTAF AHMED ABDUL MAJEED AHMED Vs. MANGANESE ORE INDIA LTD
|
June 15, 2016 |
ALVARO ALBERTO MOUSINHO DE NARONHA FERREIRA Vs. STATE OF GOA
|
October 13, 2016 |
ALVITO GONSALVES Vs. THE DEPUTY COMMISSIONER OF THE CORPORATION OF THE CITY OF PANAJI AND ORS.
|
January 4, 2016 |
AMAR RAMESH LOHKARE Vs. THE STATE OF MAHARASHTRA
|
May 4, 2016 |
AMAR TEA DISTRIBUTORS Vs. COCA-COLA INDIA PVT LTD
|
July 27, 2016 |
AMARDEEP SINGH CHUDHA AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
|
March 10, 2016 |
AMARDEEP TARSHEM SINGH AND ANOTHER Vs. STATE OF MAHARASHTRA
|
January 27, 2016 |
AMAYA INFRASTRUCTURE P. LTD. Vs. INCOME-TAX AND OTHERS
|
April 20, 2016 |
AMBADAS Vs. KINTETIC ENGINEERING LTD.
|
August 31, 2016 |
AMBADAS RAGHUNATH WAGH Vs. MAHARASHTRA STATE ROAD TRANSPORT CORPORATION
|
March 15, 2016 |
AMBADAS S/O DATTATRAYA RAHINJ Vs. EXIDE INDUSTRIES LIMITED
|
August 9, 2016 |
AMBADAS S/O TOLAJI SURADKAR Vs. STATE OF MAHARASHTRA
|
September 23, 2016 |
AMBEDKARITE PARTY OF INDIA Vs. STATE OF MAHARASHTRA
|
September 16, 2016 |
AMBERNATH MUNICIPAL COUNCIL Vs. JAI HIND CONTRACTORS PVT LTD & ANR
|
August 11, 2016 |
AMBERNATH MUNICIPAL COUNCIL Vs. JAI HIND CONTRACTORS PVT. LTD.
|
August 4, 2016 |
AMISHA GIRISH RAMCHANDANI Vs. THE DIVISIONAL MANAGER, (PERSONNEL BRANCH) MUMBAI CST AND ORS.
|
January 29, 2016 |
AMITA PRAKASH MADAVI Vs. NEW INDIA ASSURANCE CO. LTD.
|
January 28, 2016 |
AMOL DNYANESHWAR KHARBADE Vs. STATE OF MAHARASHTRA
|
February 16, 2016 |
AMOL S/O SURESH MEHAR Vs. STATE OF MAHARASHTRA
|
December 21, 2016 |
AMOL SURESHRAO POTBHARE Vs. STATE OF MAHARASHTRA
|
September 2, 2016 |
AMORE JEWELS PVT. LTD. Vs. THE PRINCIPAL COMMISSIONER OF INCOME TAX
|
July 13, 2016 |
AMRITA SANJAY ACHHARYA Vs. SANJAY ACHHARYA, S/O SHIVKUMAR ACHHARYA
|
September 14, 2016 |
AMRITLAKSHMI MACHINE WORKS AND ORS. Vs. THE COMMISSIONER OF CUSTOMS (IMPORT), MUMBAI
|
January 29, 2016 |
AMRUTA KALUJI SHEJOL Vs. VITHAL GANPAT WADEKAR & OTHERS
|
July 15, 2016 |
ANAND GANGADHAR JOSHI Vs. KHAIRUNNISSA SADRUDDIN BILAWALA AND ORS
|
November 16, 2016 |
ANAND GANPAT PARAB AND ORS Vs. LAXMAN SHIVA PARAB, S/O SIVA PARAB AND ORS
|
February 1, 2016 |
ANAND RAGHU NAIK Vs. COMMISSIONER, GOA STATE ELECTION COMMISSION ALTINHO, PANAJI-GOA
|
August 8, 2016 |
ANAND S/O JAGDISH JOSHI Vs. STATE OF MAHARASHTRA
|
April 22, 2016 |
ANAND S/O SHAKTIKUMAR SANCHETI Vs. GANESH JETHMAL VERMA
|
December 2, 2016 |
ANAND SHANKARLAL TIWARI Vs. GULSHAN SANTRAM SAHANI
|
September 16, 2016 |
ANANDEYA ZINC OXIDES PVT. LTD. Vs. THE UNION OF INDIA AND ORS.
|
February 2, 2016 |
ANANDJI Vs. COMMISSIONER OF POLICE AND ORS.
|
March 31, 2016 |
ANANDKUMAR S/O SATYANARAYAN LOYA Vs. THE STATE OF MAHARASHTRA
|
October 27, 2016 |
ANANDRAO RAMU YADAV Vs. STATE OF MAHARASHTRA
|
March 16, 2016 |
ANANT GUNVANTRAO SABLE Vs. STATE OF MAHARASHTRA
|
September 23, 2016 |
ANANT H. ULAHALKAR & ANR. Vs. CHIEF ELECTION COMMISSIONER AND ORS.
|
December 9, 2016 |
ANANT HANUMANT ULAHALKAR AND ANR Vs. STATE OF MAHARASHTRA
|
December 9, 2016 |
ANANT MAHADEO PIMPLE Vs. BAI JERBAI WADIA HOSPITAL FOR CHILDREN AND 4 ORS.
|
April 11, 2016 |
ANANTA VISHWANATH DHOTRE Vs. THE REGISTRAR MAHARASHTRA ANIMAL AND FISHERIES SCIENCE UNIVERSITY
|
July 13, 2016 |
ANANTHU JAYARAMULU Vs. STATE OF GOA
|
February 25, 2016 |
ANCHOR OFFSHORE SERVICES LTD Vs. OIL & NATURAL GAS CORPORATION LTD
|
January 5, 2016 |
ANCHOR OFFSHORE SERVICES LTD. (AOSL) Vs. OIL & NATURAL GAS CORPORATION LTD. AND ORS.
|
March 2, 2016 |
ANDHERI EDUCATION SOCIETY Vs. SMT.SHERLY PAUL
|
August 23, 2016 |
ANDRE DE MENEZES Vs. BRENDA NAZARETH MENEZES
|
March 7, 2016 |
ANDRE DE MENEZES Vs. BRENDA NAZARETH MENEZES
|
December 15, 2016 |
ANDREW REGO Vs. JULIET LOPES
|
February 11, 2016 |
ANDREW TELECOMMUNICATIONS INDIA PVT. LTD. Vs. PRINCIPAL COMMISSIONER OF INCOME TAX
|
December 13, 2016 |
ANIL Vs. STATE OF MAHARASHTRA
|
February 15, 2016 |
ANIL AMBASHANKAR JOSHI Vs. REENA ANIL JOSHI
|
December 5, 2016 |
ANIL BALU KAMBLE Vs. STATE OF MAHARASHTRA
|
April 5, 2016 |
ANIL BBAN JAGTAP Vs. STATE OF MAHARASHTRA
|
June 21, 2016 |
ANIL G LOTLIKAR Vs. SURESH G LOTLIKAR
|
April 27, 2016 |
ANIL LAXMAN HICHAMI Vs. THE STATE OF MAHARASHTRA
|
March 2, 2016 |
ANIL PRABHAKAR TADKALKAR Vs. STATE OF MAHARASHTRA
|
December 21, 2016 |
ANIL RAGHUNATH DHIWAR Vs. STATE OF MAHARASHTRA
|
April 2, 2016 |
ANIL S/O GOVINDRAO KORDE Vs. SIDDESHWAR KRIDA MANDAL, SILLOD
|
September 8, 2016 |
ANIL S/O SHYAMSUNDER AGRE Vs. THE STATE OF MAHARASHTRA
|
August 16, 2016 |
ANIL SUDAM PATIL Vs. STATE OF MAHARASHTRA
|
July 27, 2016 |
ANIL TRYMBAK KOHADE & ORS. Vs. STATE OF MAHARASHTRA & ANR
|
March 7, 2016 |
ANIL VAIJNATH ARBAD Vs. THE DIVISIONAL TRAFFIC SUPERINTENDENT M.S.R.T.C. AND ORS.
|
January 21, 2016 |
ANIL VIDYARTHI CHANDERLAL AILANI & ANR. Vs. STATE OF MAHARASHTRA & ORS.
|
March 11, 2016 |
ANILKUMAR PHOOLCHAND SANGHVI AND ORS. Vs. CHANDRAKANT P. SANGHVI AND ORS.
|
February 1, 2016 |
ANITA TUKARAM BOHANE (NOW SMT. ANITA BHAGWANT GHATE) Vs. DESMOND A DSOUZA
|
August 3, 2016 |
ANITA W/O NETAJI BHONG Vs. SHRIKRISHNA CONSTRUCTION COMPANY
|
August 22, 2016 |
ANJALI ASHOK SAMARTH Vs. EDUCATION OFFICER, (SECONDARY), ZILLA PARISHAD, NAGPUR AND OTHERS
|
August 8, 2016 |
ANJALI D/O HANUMANSINGH DANGE Vs. THE STATE OF MAHARASHTRA
|
March 10, 2016 |
ANJALI MALPANI AND ORS. Vs. STATE OF MAHARASHTRA AND ORS.
|
April 29, 2016 |
ANKIT BHAGWATICHARAN VERMA Vs. VINITA ANKIT VERMA
|
March 16, 2016 |
ANKITA ARUN PEDNEKAR AND ORS. Vs. STATE OF GOA AND ORS.
|
April 22, 2016 |
ANKUSH S/O LAXMANRAO NIKHADE Vs. STATE OF MAHARASHTRA
|
June 7, 2016 |
ANNA OBUKHOVA Vs. STATE OF GOA
|
February 22, 2016 |
ANNA S/O ASARAM PAKHARE Vs. ALKABAI ANNA PAKHARE
|
September 1, 2016 |
ANNA S/O. BHIMRAO DHAVALE Vs. THE STATE OF MAHARASHTRA
|
October 25, 2016 |
ANNARAO @ PINTU BABURAO PATIL Vs. STATE OF MAHARASHTRA
|
April 20, 2016 |
ANNARAO S/O GOVINDRAO PATIL Vs. AMIT S/O VILASRAO DESHMUKH
|
July 18, 2016 |
ANOOP NIRANJAN DOLIYA Vs. STATE OF MAHARASHTRA
|
September 14, 2016 |
ANSARI MOHD. TAHIR MOHD. SADIQUE AND OTHERS Vs. MUNICIPAL CORPORATION OF GR.MUMBAI
|
October 4, 2016 |
ANTAJI S/O DATTA GONARE` Vs. THE STATE OF MAHARASHTRA
|
August 8, 2016 |
ANTAR BHARTI ASHRAM Vs. STATE OF MAHARASHTRA
|
April 11, 2016 |
ANTHONY FERNANDES Vs. CHANDRAKANT NAIK
|
August 4, 2016 |
ANTHONY JOHNSON Vs. KAVITA GLORY
|
April 13, 2016 |
ANTONIO BRAGANZA AND ORS. Vs. ANTONETO JOHN DSOUZA AND ORS.
|
January 19, 2016 |
ANTONIO TEODORO MARQUES ALIAS ANTHONY THEODORE MARQUES Vs. ELEUTERIO SOCORRO MARQUES ALIAS SOCORRO EL MARQUES
|
March 29, 2016 |
ANTONIO XAVIER GOMES PEREIRA &ORS. Vs. STATE OF GOA & ORS.
|
October 10, 2016 |
ANUPMA JAI SHANKAR Vs. STATE OF GOA
|
February 29, 2016 |
ANURADHA ANANT SHITKANDE AND ORS. Vs. THE STATE OF MAHARASHTRA
|
January 19, 2016 |
ANWAR HAJEE ALIMOHAMMED HAJEE Vs. STATE OF MAHARASHTRA
|
June 29, 2016 |
APEX Vs. UNION OF INDIA
|
March 22, 2016 |
APPASAHEB S/O GORAKHNATH KAKADE Vs. STATE OF MAHARASHTRA
|
June 8, 2016 |
APR PACKAGING LIMITED Vs. UNION OF INDIA
|
April 16, 2016 |
ARAMEX INDIA PRIVATE LIMITED Vs. UNION OF INDIA AND ORS.
|
February 8, 2016 |
ARBAAZ KHAN PRODUCTION PRIVATE LIMITED Vs. NORTHSTAR ENTERTAINMENT PRIVATE ...DEFENDANTS LIMITED
|
April 5, 2016 |
ARCHANA Vs. STATE OF MAHARASHTRA
|
December 16, 2016 |
AREEB Vs. NATIONAL INVESTIGATION AGENCY AND ORS.
|
April 4, 2016 |
ARJUN BALKRISHNA SONAVANE Vs. STATE OF MAHARASHTRA
|
September 26, 2016 |
ARMOR S DEVELOPERS PVT LTD Vs. ASHA W/O RAJENDRA PAIGWAR
|
August 11, 2016 |
ARTI SITARAM NAIK Vs. SOCIADADE VERLEKAR AND ORS
|
July 18, 2016 |
ARUN ATMARAM PATIL AND ORS. Vs. SANDHYA ARUN PATIL AND ORS.
|
February 24, 2016 |
ARUN BABAN SAWANT Vs. SUREKHA KERU PIMPARKAR
|
February 24, 2016 |
ARUN BARIKRAO CHAVAN Vs. STATE OF MAHARASHTRA
|
February 29, 2016 |
ARUN GULABRAO INGOLE Vs. STATE OF MAHARASHTRA
|
January 28, 2016 |
ARUN JAKSON JAMES Vs. THE BRIHANMUMBAI MUNICIPAL CORPORATION
|
September 27, 2016 |
ARUN S/O MADHUKARRAO NADGE Vs. DR. PANJABRAO AGRICULTURAL UNIVERSITY AKOLA
|
April 7, 2016 |
ARUN VISHWANATH KAMBLE Vs. SATISH SIDDHARTH CHAVAN
|
February 8, 2016 |
ARVIND Vs. STATE OF MAHARASHTRA
|
October 20, 2016 |
ARVIND S/O ABHILASH SINGH Vs. STATE OF MAHARASHTRA
|
May 5, 2016 |
ARVIND SHREENIVAS BOBDE Vs. STATE OF MAHARASHTRA & ANOTHER
|
June 13, 2016 |
ARVIND TUKARAM JAVLE & ANR Vs. GAJENDRA KASHINATH SHAHANE
|
December 6, 2016 |
ASARAM DHANSING UMRE Vs. STATE OF MAHARASHTRA
|
August 11, 2016 |
ASARAM VITHOBAJI SELOKAR & ORS. Vs. DEPUTY CHARITY COMMISSIONER & ORS.
|
January 15, 2016 |
ASGAR ALI MOHD MUMTAZ MANSURI Vs. STATE OF MAHARASHTRA
|
February 5, 2016 |
ASHA Vs. THE PRESIDENT, DISTRICT SELECTION COMMITTEE/COLLECTOR AND ORS.
|
March 30, 2016 |
ASHA Vs. T.S.K. REDDY AND ORS.
|
February 12, 2016 |
ASHAPURA MINECHEM LTD Vs. ARMADA (SINGAPORE) PTE LTD
|
June 29, 2016 |
ASHFAQUE S/O. MUSHTAQ AHMAD & ANR. Vs. SMT.FARZANA W/O. ASHFAQUE AHMAD & ANR.
|
November 21, 2016 |
ASHISH ANKUSH GADKARI Vs. MUNICIPAL CORPORATION OF GR MUMBAI
|
January 14, 2016 |
ASHISH MISHRA Vs. STATE OF MAHARASHTRA
|
July 29, 2016 |
ASHMIT MOTORS PRIVATE LIMITED Vs. ASSISTANT PROVIDENT FUND COMMISSIONER
|
September 19, 2016 |
ASHOK BABULAL AGRAWAL Vs. KANTILAL SAKHARAM PAREKH
|
June 20, 2016 |
ASHOK BALIRAMJI BRAMHNE Vs. SUDHIR BABURAO LANDGE
|
April 4, 2016 |
ASHOK BARIKRAO SOMWANSHI Vs. THE UNIVERSAL EDUCATION ACADEMY BOMBAY
|
November 17, 2016 |
ASHOK COMMERCIAL ENTERPRISES Vs. PAREKH ALUMINEX LTD.
|
November 21, 2016 |
ASHOK DADARAO SABLE Vs. THE STATE OF MAHARASHTRA
|
October 14, 2016 |
ASHOK DEOCHAND MALI (BHAMRE) Vs. MALTI ASHOK MALI (BHAMRE)
|
June 9, 2016 |
ASHOK GANAPATI KOTLE Vs. STATE OF MAHARASHTRA
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September 8, 2016 |
ASHOK GANGARAM GADE Vs. PUSHPA@ SHANTABAI ASHOK GADE
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November 15, 2016 |
ASHOK GOVIND NAIK AND ORS. Vs. VILLAGE PANCHAYAT AT MARCAIM AND ORS.
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January 13, 2016 |
ASHOK GOVINDRAO SARDAR Vs. THE CHIEF EXECUTIVE OFFICER, ZILHA PARISHAD, AMRAVATI CAMP AND ORS.
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January 29, 2016 |
ASHOK HARI KHEDKAR Vs. THE STATE OF MAHARASHTRA
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December 14, 2016 |
ASHOK HARIDAS SURADKAR AND OTHERS Vs. THE STATE OF MAHARASHTRA
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August 5, 2016 |
ASHOK MAHADEO SAKHARKAR Vs. THE DEPUTY SUPERINTENDENT OF POLICE CHANDRAPUR
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February 18, 2016 |
ASHOK NAMAJI SAHARE Vs. EDUCATION OFFICER (SECONDARY)
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April 26, 2016 |
ASHOK NILKANTH DHALE Vs. STATE OF MAHARASHTRA
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June 8, 2016 |
ASHOK NIVRUTTI TANAWADE Vs. STATE OF MAHARASHTRA
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October 7, 2016 |
ASHOK PANDURANG PHALAKE Vs. THE DEPUTY DIRECTOR OF SOCIAL FORESTRY DIVISION SUDAKEMALA
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December 21, 2016 |
ASHOK PATEL Vs. COMMISSIONER OF CENTRAL EXCISE, MUMBAI-II
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February 22, 2016 |
ASHOK PUTALSA HOTE Vs. GAJANAN DEORAO MHAISANE
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June 10, 2016 |
ASHOK RAMBHAJI TUPE Vs. THE MAHARASHTRA STATE ROAD TRANSPORT CORPORATION
|
April 7, 2016 |
ASHOK RAMKRISHNA KALBANDE Vs. POURNIMA BHIMRAO KEWATE
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August 31, 2016 |
ASHOK RAMLING MORE Vs. UNION OF INDIA & ORS.
|
July 13, 2016 |
ASHOK S/O ANKALU JANGAM Vs. THE STATE OF MAHARASHTRA
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December 2, 2016 |
ASHOK S/O BHIKA HIROLE Vs. THE STATE OF MAHARASHTRA
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August 1, 2016 |
ASHOK S/O. KUKSU KANNAKE Vs. THE STATE OF MAHARASHTRA
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June 7, 2016 |
ASHOK S/O. VENKATRAO BAJGIR Vs. STATE OF MAHARASHTRA
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June 14, 2016 |
ASHOK SOPAN KALASKAR Vs. STATE OF MAHARASHTRA
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January 27, 2016 |
ASHOK TRIVIKRAM WAGLE Vs. ESTATE MANAGER 5 & ORS.
|
March 30, 2016 |
ASHOK WASUDEORAO MARCHETTIWAR Vs. ARUN WASUDEORAO MARCHETTIWAR
|
September 26, 2016 |
ASHOKA SAFE DEPOSISTS VAULT CO.LTD..&ANR Vs. STATE OF MAHARASHTRA &ANR.
|
March 1, 2016 |
ASHVINI RAMCHANDRA BHOGAM Vs. STATE OF MAHARASHTRA
|
August 5, 2016 |
ASHWATHA DEVELOPERS AND ORS Vs. VARDHAMAN STANAKVASI JAIN AND ORS
|
March 8, 2016 |
ASHWIN BHAGWANDAS CHOKSEY Vs. APPROPRIATE AUTHORITIES
|
September 1, 2016 |
ASHWINI @ RANI YOURAJ AKURDE Vs. STATE OF MAHARASHTRA
|
March 30, 2016 |
ASIAN PAINTS (INDIA) LIMITED Vs. INSPECTOR OF LEGAL METROLOGY
|
October 24, 2016 |
ASIF YUSUF PATEL Vs. STATE OF MAHARASHTRA
|
October 13, 2016 |
ASSET RECONSTRUCTION COMPANY (INDIA) LIMITED Vs. ALPHA & OMEGA DIAGNOSTICS (INDIA) LTD
|
August 19, 2016 |
ASSET RECONSTRUCTION COMPANY (INDIA) LTD. Vs. FLORITA BUILDCON PRIVATE LIMITED
|
December 1, 2016 |
ASSIS PIEDADE FERNANDES Vs. LUIZINHA PEREIRA
|
July 28, 2016 |
ASSOCIATED CONSTRUCTIONS Vs. HINDUSTAN PETROLEUM CORPORATION LTD
|
July 19, 2016 |
ASSOCIATION OF COLLEGE & UNIVERSITY SUPERANNUATED TEACHERS Vs. UNION OF INDIA
|
April 6, 2016 |
ASSOCIATION OF COLLEGE AND UNIVERSITY SUPERANNUATED TEACHERS Vs. THE STATE OF MAHARASHTRA
|
June 7, 2016 |
ASSOCIATION OF ENGINEERING WORKERS Vs. COMPTON GREAVES LTD.
|
September 26, 2016 |
ASSOCIATION OF HOSPITALS IN PUNE Vs. STATE OF MAHARASHTRA
|
February 4, 2016 |
ATANASIO MONSERATTE AND ORS. Vs. STATE OF GOA AND ORS.
|
January 4, 2016 |
ATMA EMPLOYEES WELFARE ASSOCIATION Vs. THE UNION OF INDIA
|
August 24, 2016 |
ATMARAM Vs. BANARASIBAI
|
February 29, 2016 |
ATMARAM S/O. NAMDEO ANDIL & ANR. Vs. PRAKASH S/O. TUKARAM THORAT & ANR.
|
April 20, 2016 |
ATMARAM XEMBU POI PALONDICAR AND ORS. Vs. XENCORA ANANT VERLEKAR AND ORS.
|
January 22, 2016 |
ATUL BAPU JAPKAR Vs. THE STATE OF MAHARASHTRA
|
December 22, 2016 |
ATUL CHAMANLAL MEHTA Vs. UNION OF INDIA
|
February 9, 2016 |
ATUL DAULATRAI DESAI Vs. STATE OF MAHARASHTRA & OTHERS
|
July 7, 2016 |
ATUL HEMRAJ ASHAR Vs. THE MUNICIPAL CORPN. OF
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January 27, 2016 |
ATUL S/O RAMESH RUMALE Vs. THE STATE OF MAHARASHTRA
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October 24, 2016 |
ATUL SADANAND DHANAWADE Vs. STATE OF MAHARASHTRA
|
January 12, 2016 |
AUGUSTINHO C. BRAGANZA & ANR. Vs. SEBASTIAO C. BRAGANZA & ANR.
|
May 4, 2016 |
AUGUSTO RODRIGUES Vs. ELVINO DIAS, S/O JOAO DIAS
|
August 11, 2016 |
AUM INTERNATIONAL Vs. INDIAN HOTELS COMPANY LTD
|
January 15, 2016 |
AURANGABAD CITY WATER UTILITY CO LTD Vs. AURANGABAD MUNICIPAL CORPORATION
|
October 24, 2016 |
AVINASH Vs. STATE OF MAHARASHTRA
|
August 18, 2016 |
AVINASH S/O GURUPAD BALKUNDI Vs. THE STATE OF MAHARASHTRA
|
November 24, 2016 |
AVINASH SHARAD DAGAONKAR Vs. BANK OF INDIA
|
October 21, 2016 |
AWAMMA NAGAPPA HORTI Vs. CHANNA SANYUKTA SHETI SAHAKARI SANSTHA LTD. & ORS.
|
November 28, 2016 |
AYESHA TANVEER W/O SYED SAQUIB AHRARUDDIN Vs. SYED SQUIB AHRARUDDIN S/O SYED TAREQ
|
December 6, 2016 |
AYYAPPA SEVA SAMITHI Vs. THE DISTRICT REGISTRAR & INSPECTOR GENERAL OF SOCIETIES (SOUTH) AND ORS.
|
February 26, 2016 |
B.L. SHAH Vs. ACIT
|
February 5, 2016 |
B.P.H.E. SOCIETYS INSTITUTE OF MANAGEMENT STUDIES Vs. THE STATE OF MAHARASHRA
|
June 15, 2016 |
BABA PANDIT GHODAKE Vs. PARAGON SUDRIK VIVIDH KARYAKARI SEVA SAHAKARI SOCIETY LTD. & ANR.
|
November 21, 2016 |
BABAN RAMA KHAKALE Vs. ESTATE MANAGER
|
August 11, 2016 |
BABANRAO UTTAMRAO JADHAV Vs. THE ADDITIONAL COLLECTOR
|
August 5, 2016 |
BABAR MANOHAR SONYABAPU Vs. THE PRESIDENT, YASHWANTRAO CHAVAN SHIKSHAN PRASARAK
|
April 6, 2016 |
BABASAHEB EKNATH WAKCHAURE Vs. THE STATE OF MAHARASHTRA
|
September 27, 2016 |
BABASAHEB GOKUL SHINDE Vs. STATE OF MAHARASHTRA
|
October 15, 2016 |
BABASAHEB S/O BABABHAU MORE Vs. STATE OF MAHARASHTRA
|
February 9, 2016 |
BABLU NAMDEV NAVRATNE Vs. KHIMJI JAISA SANDA KRISHNA ENTERPRISES AND ORS.
|
March 23, 2016 |
BABU J UPARDEKAR Vs. RETURNING OFFICER
|
February 9, 2016 |
BABULAL HARCHAND BELDAR Vs. SITARAM KATHU BORSE (DHOBI)
|
June 8, 2016 |
BABURAO S/O MAROTRAO DAKHORE Vs. THE STATE OF MAHARASHTRA
|
August 25, 2016 |
BABUSINGH POKARSINGH RAJPUROHIT Vs. THE STATE OF MAHARASHTRA AND ORS.
|
February 10, 2016 |
BAGHELE NAROTTAM GENDLAL Vs. STATE OF MAHARASHTRA
|
April 2, 2016 |
BAIG SALIM ABDUL RAZZAK Vs. THE STATE OF MAHARASHTRA AND ANR
|
December 22, 2016 |
BAIG SALIM ABDUL RAZZAK Vs. THE STATE OF MAHARASHTRA & ANR.
|
December 15, 2016 |
BAIJNATH HARI YADAV RAJKUMAR Vs. STATE OF MAHARASHTRA
|
January 29, 2016 |
BAIRAO JIVANRAO PATIL Vs. GULAB SUPDU TADAVI
|
August 5, 2016 |
BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD. Vs. ANNASAHEB AND ORS.
|
May 2, 2016 |
BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD. Vs. TUFEL HABIB BAGVAN
|
June 7, 2016 |
BAJAJ AUTO LTD BOMBAY Vs. COMMISSIONER OF INCOME TAXII, BOMBAY
|
September 8, 2016 |
BAJAJ AUTO LTD. Vs. STATE GOVERNMENT OF MAHARASHTRA AND ORS.
|
April 13, 2016 |
BAJARANG LABOUR CO-OPERATIVE SOCIETY AND ORS. Vs. DIVISIONAL JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES AND ORS.
|
January 8, 2016 |
BAJIRAO BABURAO JOGDAND Vs. THE STATE OF MAHARASHTRA
|
December 6, 2016 |
BAJIRAO RAMCHANDRA SHELAR Vs. VISHNU RUSTUM SHINDE
|
October 26, 2016 |
BAKARAM RAMA GAVIT Vs. RAJENDRA MAGAN SONAR
|
April 21, 2016 |
BAL @ RAJVARDHAN VITTHALRAO NIMBALKAR Vs. DIVISIONAL COMMISSIONER PUNE
|
January 21, 2016 |
BAL MANDIR SANSTHA & ORS. Vs. DEPUTY CHARITY COMMISSIONER NAGPUR & ORS.
|
September 16, 2016 |
BALAJI Vs. THE STATE OF MAHARASHTRA AND ORS.
|
March 29, 2016 |
BALAJI Vs. THE STATE OF MAHARASHTRA AND ORS.
|
February 12, 2016 |
BALAJI MARUTI LONDHE Vs. THE STATE OF MAHARASHTRA
|
December 23, 2016 |
BALAJI MOTION PICTURES LIMITED Vs. BHARAT SANCHAR NIGAM LTD
|
July 4, 2016 |
BALAJI S/O VITHALRAO SAVALKAR Vs. THE STATE OF MAHARASHTRA
|
August 2, 2016 |
BALAJI UTTAM MOGALE Vs. THE STATE OF MAHARASHTRA & ORS.
|
August 3, 2016 |
BALAJI VASUDDEO TAMBE (DR.) Vs. STATE OF MAHARASTRA
|
August 9, 2016 |
BALASAHEB Vs. STATE OF MAHARASHTRA
|
November 18, 2016 |
BALASAHEB DAGADU YEOLE Vs. SANGAMNER TALUKA VIKAS PRATISHTHAN BHAIRAVNATH MADHYAMIK VIDYALAYA
|
December 9, 2016 |
BALASAHEB GANPATI JADHAV Vs. STATE OF MAHARASHTRA
|
July 25, 2016 |
BALASAHEB MADHUKAR BENDE Vs. GENERAL MANAGER BEST UNDERTAKINGS BEST BHAVAN
|
September 21, 2016 |
BALASAHEB S/O.RAGHUNATH HARAL Vs. THE STATE OF MAHARASHTRA & ORS.
|
September 30, 2016 |
BALASAHEB SAHEBRAO BODKHE Vs. THE STATE OF MAHARASHTRA
|
August 11, 2016 |
BALBHIM S/O VISHWANATH TAWASKAR Vs. COMPETENT AUTHORITY AND DEPUTY COLLECTOR, LAND ACQUISITION, MEDIUM PROJECT
|
September 2, 2016 |
BALIRAM HAUSAJI INGOLE Vs. THE STATE OF MAHARASHTRA
|
September 15, 2016 |
BALKRISHNA S/O GANGABISHANJI ZAWAR Vs. AZMAT KHAN S/O SUBAN KHAN
|
September 27, 2016 |
BALKRUSHNA SOPAN MAHANDULE Vs. STATE OF MAHARASHTRA AND OTHERS
|
October 21, 2016 |
BALU BABURAO KADAM Vs. THE STATE OF MAHARASHTRA
|
August 9, 2016 |
BALU SAKHARAM BHOSALE Vs. STATE OF MAHARASHTRA
|
February 10, 2016 |
BALU SHIVDAS DHAS & ORS. Vs. THE STATE OF MAHARASHTRA
|
June 16, 2016 |
BALU SHIVRAM ADSUL AND OTHERS Vs. STATE OF MAHARASHTRA
|
October 27, 2016 |
BALVANT MOHAN BADVE Vs. AHMEDNAGAR MUNICIPAL CORPORATION
|
February 1, 2016 |
BALWANT CHATRABHUJ THAKKAR Vs. COMMISSIONER ,MUNICIPAL CORPORATION OF GREATER MUMBAI & ORS.
|
October 27, 2016 |
BANDEPPA S/O MALLIKARJUN KANTE Vs. MADHAV S/O NARAYANRAO BIRAJDAR
|
October 14, 2016 |
BANDOPANT KISHANRAO PATHAK AND ORS. Vs. THE STATE OF MAHARASHTRA TOWN PLANNING & MUNICIPAL ADMINISTRATION DEPARTMENT, MANTRALAYA AND ORS.
|
April 28, 2016 |
BANK OF MAHARASHTRA Vs. ADDITIONAL DISTRICT MAGISTRATE, NAGPUR AND OTHERS
|
June 17, 2016 |
BANSIDHAR Vs. STATE OF MAHARASHTRA
|
April 2, 2016 |
BANU SHAIKH Vs. STATE OF GOA
|
August 24, 2016 |
BAPU ALIAS SUHAS SOPAN DAVANGE Vs. THE DIVISIONAL COMMISSIONER,NASHIK DIVISION, NASHIK
|
December 19, 2016 |
BAPURAO S/O RAMBHAU SAYAMBER Vs. STATE OF MAHARASHTRA
|
June 8, 2016 |
BAPUSO NARAYAN KULKARNI Vs. STATE OF MAHARASHTRA
|
February 16, 2016 |
BASUDEV BABURAM YADAV Vs. THE STATE OF MAHARASHTRA AND ANOTHER
|
March 10, 2016 |
BAYER MATERIAL SCIENCE (P.) LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX-10(3)
|
January 27, 2016 |
BEGUM HAJRA KHAN RIYAZODDIN KHAN Vs. SYYD KHAIRUNISSA BEGUM SYYED KADAR ALI
|
December 21, 2016 |
BEMAL LIMITED Vs. M/S. NAGPUR METRO RAIL CORPORATION LIMITED (NMRCL) &ANR.
|
October 25, 2016 |
BENNET COLEMAN AND CO LTD Vs. MUMBAI MAZDOOR SABHA
|
June 13, 2016 |
BEST WORKERS UNION Vs. UNION OF INDIA & ORS.
|
October 24, 2016 |
BGC INTERNATIONAL PVT. LTD. AND ORS. Vs. SHREE MALLIKARJUN SHIPPING OFFICE AND ORS.
|
January 11, 2016 |
BHAGIRATH Vs. VITHAL AND ORS.
|
March 7, 2016 |
BHAGWAN Vs. STATE OF MAHARASHTRA
|
October 19, 2016 |
BHAGWAN JAGANNATH NITNAWARE Vs. UNION OF INDIA AND ANOTHER
|
August 18, 2016 |
BHAGWAN KISAN WAGH Vs. STATE OF MAHARASHTRA
|
July 21, 2016 |
BHAGWAN LAXMAN RAKSHE Vs. THE STATE OF MAHARASHTRA
|
September 20, 2016 |
BHAGWAN S/O DAMAJI DONGRE Vs. THE STATE OF MAHARASHTRA
|
August 11, 2016 |
BHAGWAN S/O DNYANESHWAR CHAUDHARI Vs. STATE OF MAHARASHTRA
|
February 1, 2016 |
BHAGWAN S/O WAMANRAO VANWAY Vs. RAMCHANDRA S/O BHAGWAN VANWAY
|
August 26, 2016 |
BHAGWAT GOPALRAO BHAUSAR AND ANOTHER Vs. BHAGWAN BUDHA CHAMBHAR
|
April 4, 2016 |
BHAGWAT S/O. MARUTI KHEDKAR Vs. LAXMAN S/O. BALASAHEB THORAT
|
December 21, 2016 |
BHAGWAT VITTHAL BARHATE Vs. THE STATE OF MAHARASHTRA
|
September 26, 2016 |
BHAGYASHREE W/O VINAYAK SONAR Vs. VINAYAK S/O BALASAHEB SONAR
|
June 13, 2016 |
BHAICHAND HIRACHAND RAISONI Vs. SHABBIRSHA SHAKURSHA
|
April 22, 2016 |
BHARAT CONDUCTORS PVT LTD Vs. EXECUTIVE ENGINEER GOA
|
September 8, 2016 |
BHARAT DEVDAN SALVI Vs. THE STATE OF MAHARASHTRA THROUGH SENIOR POLICE INSPECTOR
|
January 20, 2016 |
BHARAT GULABSINGH THAKUR Vs. STATE OF MAHARASHTRA AND ORS.
|
May 6, 2016 |
BHARAT HARI SINGHANIA & ORS. Vs. SUSHILA SINGHANIA & ORS.
|
May 6, 2016 |
BHARAT K VAKIL Vs. BHARAT PETROLEUM CORPORATION LTD
|
July 15, 2016 |
BHARAT PIRAJI JADHAV Vs. RAJKUMAR BALIRAM SURYAWANSHI
|
March 3, 2016 |
BHARAT RAJU LOKHANDE Vs. STATE OF MAHARASHTRA
|
March 2, 2016 |
BHARAT S/O MAGANBHAI KHETA Vs. NAGPUR IMPROVEMENT TRUST
|
June 16, 2016 |
BHARAT S/O VISHNU PANDHARE Vs. THE STATE OF MAHARASHTRA
|
December 19, 2016 |
BHARAT SANCHAR NIGAM LIMITED Vs. SIEMENS FINANCIAL SERVICES LTD.
|
June 20, 2016 |
BHARATI WALIA Vs. KRISHAN MAMLAL KAPOOR AND ORS.
|
February 2, 2016 |
BHARATKUMAR S.GUPTA Vs. STATE OF MAHARASHTRA
|
June 29, 2016 |
BHARTI WD/O VINAYAKRAO KARONDE Vs. LILABEN WD/O LABHSHANKAR JOSHI
|
August 12, 2016 |
BHASKAR Vs. STATE OF MAHARASHTRA AND ORS.
|
March 2, 2016 |
BHASKAR LAXMAN GAIKWAD Vs. STATE OF MAHARASHTRA
|
January 20, 2016 |
BHASKAR S/O. BHIMRAO GAWAI Vs. STTAE OF MAHARASHTRA
|
June 9, 2016 |
BHASKARRAO BAPURAO PATIL KHATGAONKAR & ORS. Vs. THE MAHARASHTRA STATE BOARD OF WAKFS 7 ANR.
|
July 20, 2016 |
BHATIA INDUSTRIES & INFRASTRUCTURE LIMITED Vs. ASIAN NATURAL RESOURCES (INDIA) LIMITED
|
September 6, 2016 |
BHATU KASHINATH PATIL Vs. THE STATE OF MAHARASHTRA
|
December 6, 2016 |
BHAURAO CHAVAN SAHKARI SAKHAR KARKHANA LTD. AND ORS. Vs. THE UNION OF INDIA AND ORS.
|
May 6, 2016 |
BHAUSAHEB BANDODKAR AND ORS. Vs. STATE OF GOA AND ORS.
|
July 18, 2016 |
BHAVE ENGINEERING PVT LTD Vs. STATE OF MAHARASHTRA AND ORS
|
June 14, 2016 |
BHAVESH VINODRAI DOSHI Vs. HANSABEN VINODRAI DOSHI & ANR.
|
July 22, 2016 |
BHAVNA AGRO PRODUCTS AND SERVICES Vs. THE COMMISSIONER OF SUGAR
|
August 11, 2016 |
BHAVSAR DILIP SUKLAL Vs. THE STATE OF MAHARASHTRA
|
November 23, 2016 |
BHIKAJI LADU NAIK Vs. SHANKAR ANTE POROB
|
October 27, 2016 |
BHIMA ANNA GAIKWAD Vs. THE STATE OF MAHARASHTRA
|
November 15, 2016 |
BHIMAPPA BARIKAI Vs. THE STATE OF MAHARASHTRA
|
September 14, 2016 |
BHIMRAO AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
|
February 3, 2016 |
BHIMRAO SAVALA GAIKWAD Vs. STATE OF MAHARASHTRA
|
January 21, 2016 |
BHIWANDI NIZAMPUR CITY Vs. THE STATE OF MAHARASHTRA & ANR
|
September 23, 2016 |
BHUDHA BHILA PARDHI Vs. HAUSABAI MAGAN PARDHI
|
December 22, 2016 |
BHUJANGA ABBA PATIL Vs. DNYANU RAMCHANDRA POWAR
|
October 26, 2016 |
BHUPENDRA @ GOLU S/O SURYAKANT BORKAR Vs. STATE OF MAHARASHTRA
|
August 19, 2016 |
BHUSHAN VIJAY RANE Vs. STATE OF MAHARASHTRA
|
October 4, 2016 |
BHUSHAN VIJAY RANE Vs. STATE OF MAHARASHTRA
|
October 5, 2016 |
BINDIYA H. MALKANI Vs. THE COMMISSIONER OF INCOME TAX MUMBAI CITY IX, MUMBAI
|
June 29, 2016 |
BIRLA INTERNATIONAL PVT. LTD. Vs. KARVY FINANCIAL SERVICES LIMITED.
|
January 14, 2016 |
BISHNU Vs. STATE OF MAHARASHTRA
|
October 7, 2016 |
BLUE COAST HOTELS LIMITED Vs. IFCI LIMITED AND ORS.
|
March 23, 2016 |
BLUE COAST HOTELS LIMITED Vs. IFCI LIMITED AND ORS
|
January 27, 2016 |
BLUE PRIME ALUMINUM LTD. Vs. L & T FINANCE LTD.
|
March 30, 2016 |
BOARD OF TRUSTEES OF PORT OF MUMBAI Vs. TUKARAM R KATKAR
|
August 9, 2016 |
BODY OF MEMBERS (MAZANIA) RUDRESHWAR DEVASTHAN AND ORS Vs. COLLECTOR OF NORTH GOA DISTRICT & DIRECTOR OF CIVIL DISTRICT ADMINISTRATION AND ORS
|
February 11, 2016 |
BOMBAY CITY-I, BOMBAY. Vs. M/S. LIKPROOF INDIA P. LTD.
|
December 23, 2016 |
BOMBAY FORGING LIMITED Vs. MESSERS MANILAL AND SON
|
March 23, 2016 |
BOMBAY SUBURBAN ELECTRIC SUPPLY LTD. Vs. COMMISSIONER OF INCOME TAX BOMBAY CITY VI
|
October 13, 2016 |
BONANZA COMMODITIES BROKERS PVT. LTD. Vs. ROSHANARA BHINDER
|
April 26, 2016 |
BOSCO DSOUZA Vs. STATE OF GOA
|
March 1, 2016 |
BRANCH MANAGER, STATE BANK OF INDIA, DHONDAICHA BRANCH, DHULE Vs. DHARMARAJ CHINDHA PATIL
|
February 3, 2016 |
BRIGHT STAR SYNTEX PVT. LTD. Vs. INCOME TAX OFFICER 9(2)(1) AND ORS.
|
March 14, 2016 |
BRITT WORLDWIDE INDIA PRIVATE LIMITED Vs. THE UNION OF INDIA
|
January 11, 2016 |
BURHANI NATIONAL EDUCATION SOCIETY Vs. STATE OF MAHARASHTRA
|
May 3, 2016 |
BUWAJI SAHADEO HAZARE Vs. STATE OF MAHARASHTRA
|
June 24, 2016 |
C. PADMAWATI NAIDU AND ORS. Vs. FRIENDS COOPERATIVE HOUSING SOCIETY LTD. AND ORS.
|
March 4, 2016 |
CAETANO R. SILVA Vs. PRESCRIBED AYTHORITY & ORS.
|
October 20, 2016 |
CAETANO SOUZA (SINCE DECEASED) Vs. SHRI AUGUSTO SOUZA
|
July 29, 2016 |
CAJETAN DSOUZA ALIAS Vs. LAMARTINE DE ROCHE
|
February 15, 2016 |
CAJETON FERNANDES Vs. CHIEF OFFICER, CURCHOREMCACORA MUNICIPAL COUNCIL
|
February 29, 2016 |
CANDOLIM DEVELOPERS PVT LTD Vs. PRAVIN GROVER
|
October 13, 2016 |
CARLOS TAVORA Vs. BOSHAN DEVELOPERS PVT. LTD. AND ORS.
|
April 7, 2016 |
CAVELOSSIM VILLAGERS FORUM Vs. THE STATE OF GOA
|
October 13, 2016 |
CAVIM PROPERTIES PVT. LTD. Vs. UNION OF INDIA
|
August 8, 2016 |
CECIL FERNANDES AND ORS Vs. DERRICK BARNES AND ORS
|
March 8, 2016 |
CEDRIC BOSCO SAVIO LOBO Vs. STATE OF GOA
|
January 7, 2016 |
CEDRIC BOSCO SAVIO LOBO Vs. STATE OF GOA AND ORS.
|
July 11, 2016 |
CEDRIC DSOUZA Vs. JOSEPH VICTOR DSOUZA
|
February 22, 2016 |
CEDRIC VAZ Vs. POLICE INSPECTOR/STATION IN CHARGE
|
August 3, 2016 |
CENTRAL BANK OF INDIA Vs. ANIL PURANMAL BANSAL
|
March 7, 2016 |
CENTRAL BOARD OF TRUSTEES, EPF Vs. NUTAN PUSHPAK PREMISES CO-OP. SOCIETY LTD.
|
April 29, 2016 |
CENTRAL BUREAU OF INVESTINGATION Vs. COODLI RAVIKUMAR
|
November 25, 2016 |
CENTRAL EXCISE Vs. JET TIMES INDIA PVT. LTD. AND ORS.
|
February 29, 2016 |
CENTRAL INDIA AYUSH DRUGS MANUFACTURERS ASSOCIATION Vs. STATE OF MAHARASHTRA
|
September 28, 2016 |
CENTRAL INDIA COAL DEALERS ASSOCIATION Vs. WESTERN COALFIELDS LTD.
|
July 29, 2016 |
CENTRAL RAILWAY CATERERS ASSOCIATION AND ANOTHER Vs. UNION OF INDIA AND OTHERS
|
January 8, 2016 |
CENZER INDUSTRIES LTD. Vs. THE INCOME-TAX OFFICER & ORS.
|
May 2, 2016 |
CENZER INDUSTRIES LTD. Vs. THE INCOME TAX OFFICER 5(1)(3) AND ORS.
|
January 13, 2016 |
CENZER INDUSTRIES LTD. Vs. THE INCOME TAX OFFICER, 5(1)(3) AND ORS.
|
January 15, 2016 |
CHAIRMAN, BHOR EDUCATION SOCIETY Vs. HEAD MASTER
|
June 16, 2016 |
CHAIRMAN, NAGPUR IMPROVEMENT TRUST, SADAR, NAGPUR Vs. RATIRAM
|
July 28, 2016 |
CHANDABAI DADARAO KALE Vs. STATE OF MAHARASHTRA
|
September 6, 2016 |
CHANDAR ARMOGAM NAYAKAR Vs. STATE OF MAHARASHTRA
|
January 21, 2016 |
CHANDRABHAGA MACHINDRA DUDHADE Vs. MAHATMA PHULE KRUSHI VIDYAPEETH
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August 12, 2016 |
CHANDRAKANT DESAI Vs. STATE OF GOA
|
February 15, 2016 |
CHANDRAKANT GOPIKISHAN DAYAMA Vs. SECRETARY TO HON'BLE GOVERNOR OF MAHARASHTRA AND OTHER
|
October 14, 2016 |
CHANDRAKANT HANUMANTRAO SUGARE Vs. THE STATE OF MAHARASHTRA
|
February 9, 2016 |
CHANDRAKANT TUKARAM GULBHILE Vs. STATE OF MAHARASHTRA
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February 9, 2016 |
CHANDRAKANT VISHRAM CHAVAN Vs. UNION OF INDIA AND ORS.
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February 11, 2016 |
CHANDRAMANI MAROTRAO PANTAVNE Vs. SHASHIKALA BRIJLAL BISEN
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February 22, 2016 |
CHANDRASHEKAR SING S/O RAMPRATAP SING Vs. THE STATE OF MAHARASHTRA
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June 17, 2016 |
CHANDRASHEKHAR Vs. VICE CHAIRMAN AND JOINT COMMISSIONER
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March 2, 2016 |
CHANDRASHEKHAR Vs. BALKRISHNA AND ORS.
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February 22, 2016 |
CHANDRASHEKHAR S/O TUKARAMPANT MADANKAR Vs. STATE OF MAHARASHTRA
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October 24, 2016 |
CHANDRASHEKHAR S/O. SHIVRAM MUDKANNA Vs. THE STATE OF MAHARASHTRA
|
January 22, 2016 |
CHANDRU KRISHNA RAUT Vs. VAMAN GOPAL RAUT
|
July 21, 2016 |
CHAYA BIJU KOLLA Vs. SUPERINTENDENT OF POLICE, GADCHIROLI
|
April 16, 2016 |
CHAYA KISHORE MUSALE Vs. DEPUTY DIRECTOR INDUSTRIAL SAFETY AND HEALTH, PUNE, AND ANOTHER
|
December 5, 2016 |
CHAYA SATAPPA DIVATE Vs. SATAPPA M DIVATE
|
February 17, 2016 |
CHETAN CONSTRUCTIONS, AURANGABAD AND ANOTHER Vs. STATE OF MAHARASTRA AND OTHERS
|
October 6, 2016 |
CHHAGAN CHANDRAKANT BHUJBAL Vs. UNION OF INDIA
|
December 14, 2016 |
CHHANDUPRIYA @ PRIYANKA W/O RAHUL MOHOD Vs. RAHUL S/O ARUN MOHOD
|
March 17, 2016 |
CHHAYA Vs. THE STATE OF MAHARASHTRA AND ORS.
|
January 13, 2016 |
CHIDAMBAR RAMESH CHANEKAR AND OTHER Vs. NAVANAND RAMESH CHANEKAR AND OTHER
|
November 30, 2016 |
CHIEF EXECUTIVE OFFICER Vs. SHRI UMESH TOTARAM BHAVSAR
|
December 7, 2016 |
CHIEF EXECUTIVE OFFICER MAHARASHTRA STATE KHADI Vs. PRASHANT RAGHUNATH KULKARNI
|
August 29, 2016 |
CHIEF EXECUTIVE OFFICER, ZILLA PARISHAD, JALGAON AND ORS. Vs. ANITA SITARAM MALI AND ORS.
|
January 16, 2016 |
CHIEF OFFICER, MUNICIPAL COUNCIL, NANDED Vs. VITTHAL LAXIMAN TIMKIKAR
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August 22, 2016 |
CHILDREN OF THE WORLD (INDIA) TRUST Vs. ROY EDWARD ROOS AND ORS.
|
April 27, 2016 |
CHIMNABAI W/O DHONDIBA Vs. THE STATE OF MAHARASHTRA
|
December 21, 2016 |
CHISHTI FARHANUDDIN QAISERUDDIN CHISHTI Vs. STATE OF MAHARASHTRA
|
July 1, 2016 |
CHITARANJAN NAROTTAMDAS NEGANDHI Vs. HEMKALA
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June 24, 2016 |
CHITARMAL MAHADEV GUPTA Vs. STATE OF MAHARASHTRA AND OTHERS
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March 1, 2016 |
CHITRA Vs. THE STATE OF MAHARASHTRA AND ORS.
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March 2, 2016 |
CHITRA SACHIN MAPARA Vs. SHRI SACHIN KUMAR MAPARA
|
December 20, 2016 |
CHOLAMANDALAM MS GENERAL INSURANCE COMPANY LTD. Vs. SANJAYS/O. BHAGUJI DARKUNDE & ANR.
|
April 7, 2016 |
CHOWGULE AND COMPANY PRIVATE LIMITED Vs. ADDL. COMMISSIONER OF INCOME TAX
|
January 12, 2016 |
CHOWGULE BROTHERS PRIVATE LIMITED Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
August 1, 2016 |
CHRISTO FERNANDES Vs. GOA INSTITUTE OF MANAGEMENT
|
February 4, 2016 |
CHUTARARAM S/O NEMARAM GEHLOT Vs. STATE OF MAHARASHTRA, THROUGH DRUG INSPECTOR, FOOD AND DRUG ADMINISTRATION, MAHARASHTRA, TAL & DISTRICT JALGAON
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September 28, 2016 |
CIPLA LIMITED Vs. THE ASSISTANT COMMISSIONER OF INCOME TAX & ANR.
|
August 9, 2016 |
CIPLA LIMITED Vs. CIPLA INDUSTRIES PRIVATE LIMITED
|
April 26, 2016 |
CIPLA LTD Vs. MR.KRISHNA DUSHYANT RANA
|
August 31, 2016 |
CITY & INDUSTRIAL DEVELOPMENT CORPORATION, AURANGABAD, THROUGH ITS CHIEF ADMINISTRATOR, UDYOG BHAVAN, CIDCO, AURANGABAD Vs. STATE OF MAHARASHTRA [COPY TO BE SERVED ON THE PUBLIC PROSECUTOR, HIGH COURT, BENCH AT AURANGABAD]
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November 17, 2016 |
CLEARTRIP PRIVATE LTD. AND ORS. Vs. THE UNION OF INDIA AND ORS.
|
April 26, 2016 |
COLGATE Vs. STATE OF MAHARASHTRA
|
October 26, 2016 |
COLOUR FLAIR POWDER COATING P. LTD. Vs. COMMR. OF CUS. AND C. EX.
|
September 26, 2016 |
COMEDY STORE, A COMPANY REGISTERED UNDER LAWS OF UNITED KINGDOM Vs. HORSESHOE ENTERTAINMENT & HOSPITALITY PVT LTD
|
August 11, 2016 |
COMMISSIONER OF C. EX. Vs. INDIAN OIL CORPORATION LTD.
|
December 5, 2016 |
COMMISSIONER OF C. EX. & SERVICE TAX Vs. MUTHA FOUNDERS PVT. LTD.
|
October 3, 2016 |
COMMISSIONER OF C. EX. AND CUS., NASHIK Vs. M.K. KOTECHA
|
October 24, 2016 |
COMMISSIONER OF C. EX., PUNE Vs. EMCURE PHARMACEUTICALS LTD.
|
October 24, 2016 |
COMMISSIONER OF C. EX., PUNE Vs. DAIMLER CHRYSLER INDIA PVT. LTD.
|
September 19, 2016 |
COMMISSIONER OF C. EX., THANE-I Vs. KHEMEE DYEING & BLEACHING WORKS
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October 24, 2016 |
COMMISSIONER OF CENTRAL EXCISE Vs. TOTAL SECURITY SYSTEMS
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March 14, 2016 |
COMMISSIONER OF CENTRAL EXCISE Vs. NARENDRA PLASTIC PVT. LTD.
|
September 26, 2016 |
COMMISSIONER OF CENTRAL EXCISE Vs. THERMAX LTD.
|
October 10, 2016 |
COMMISSIONER OF CENTRAL EXCISE Vs. CROMPTON GREAVES LTD.
|
June 6, 2016 |
COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS, AURANGABAD Vs. JOLLY BOARD LIMITED, AURANGABAD AND OTHERS
|
September 2, 2016 |
COMMISSIONER OF CENTRAL EXCISE, CUSTOMS & SERVICE TAX, VAPI Vs. S.V. JIWANI
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February 1, 2016 |
COMMISSIONER OF CENTRAL EXCISE, NAGPUR Vs. GALAXY CONSTRUCTION PVT. LTD.
|
October 6, 2016 |
COMMISSIONER OF CENTRAL EXCISE, NAGPUR Vs. S.K. SHARMA
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October 15, 2016 |
COMMISSIONER OF CENTRAL EXCISE, NAGPUR Vs. ROSHAN R. JAISWAL
|
July 12, 2016 |
COMMISSIONER OF CENTRAL EXCISE, PUNE-I Vs. S.S. ENGINEERS
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February 1, 2016 |
COMMISSIONER OF CUSTOMS Vs. RAJINDER NIRULA
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October 27, 2016 |
COMMISSIONER OF CUSTOMS (PREVENTIVE) Vs. NYLEX TRADERS
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January 11, 2016 |
COMMISSIONER OF INCOM TAX, PANAJI Vs. UMICORE FINANCE LUXEMBORG GOA
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November 25, 2016 |
COMMISSIONER OF INCOME Vs. M/S. HINDUSTAN UNILEVER LTD.
|
July 26, 2016 |
COMMISSIONER OF INCOME TAX Vs. GOLDMAN SACHS (INDIA) SECURITIES PVT. LTD.
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April 4, 2016 |
COMMISSIONER OF INCOME TAX Vs. PREMKUMAR ARJUNDAS LUTHRA (HUF)
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April 25, 2016 |
COMMISSIONER OF INCOME TAX Vs. MONIKA INDIA
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April 16, 2016 |
COMMISSIONER OF INCOME TAX Vs. M/S. ALFA SAI MINERALS PVT. LTD.
|
March 28, 2016 |
COMMISSIONER OF INCOME TAX Vs. SUNNY SOUNDS (P) LTD.
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January 8, 2016 |
COMMISSIONER OF INCOME TAX Vs. M/S. WEST GUJARAT EXPRESSWAY LTD.
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April 5, 2016 |
COMMISSIONER OF INCOME TAX Vs. PYRAMID FINANCE LTD
|
January 11, 2016 |
COMMISSIONER OF INCOME TAX Vs. M/S. HERTZ CHEMICALS LTD
|
April 25, 2016 |
COMMISSIONER OF INCOME TAX Vs. CALICO DYEING AND PRINTING MILLS PVT. LTD.
|
July 4, 2016 |
COMMISSIONER OF INCOME TAX Vs. GIRISH L. RAGHA
|
March 17, 2016 |
COMMISSIONER OF INCOME TAX Vs. AIR CARGO AGENTS ASSOCIATION OF INDIA
|
March 31, 2016 |
COMMISSIONER OF INCOME TAX Vs. M/S. SAIFEE HOSPITAL TRUST
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April 4, 2016 |
COMMISSIONER OF INCOME TAX Vs. NEON SOLUTIONS PVT. LTD.
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April 5, 2016 |
COMMISSIONER OF INCOME TAX Vs. M/S. REUTERS INDIA PVT. LTD.
|
April 12, 2016 |
COMMISSIONER OF INCOME TAX - II Vs. PTC SOFTWARE (I)
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September 26, 2016 |
COMMISSIONER OF INCOME TAX CENTRAL II, MUMBAI Vs. M/S. GREENFIELD HOTELS AND ESTATES PVT. LTD.
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October 24, 2016 |
COMMISSIONER OF INCOME TAX CENTRAL-IV Vs. TRIUMPH INTERNATIONAL FINANCE INDIA LTD.
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February 9, 2016 |
COMMISSIONER OF INCOME TAX-11 Vs. KANGA & CO.
|
February 1, 2016 |
COMMISSIONER OF INCOME TAX-16 Vs. M/S. D. CHETAN & CO.
|
October 1, 2016 |
COMMISSIONER OF INCOME TAX-18 Vs. HIRALAL DOSHI
|
February 9, 2016 |
COMMISSIONER OF INCOME TAX-2 Vs. M/S. TECH. MAHINDRA LTD.
|
February 23, 2016 |
COMMISSIONER OF INCOME TAX-2 Vs. TATA POWER CO. LTD.
|
February 9, 2016 |
COMMISSIONER OF INCOME TAX-2 Vs. LARSEN & TOURBO INFOTECH LTD.
|
March 8, 2016 |
COMMISSIONER OF INCOME TAX-5 Vs. JET AIRWAYS (INDIA) LTD.
|
January 11, 2016 |
COMMISSIONER OF INCOME TAX-6 Vs. MERCK LTD
|
August 8, 2016 |
COMMISSIONER OF INCOME TAX-8 Vs. GOLDSTAR JEWELLERY DESIGN (P.) LTD.
|
February 4, 2016 |
COMMISSIONER OF INCOME-TAX Vs. M/S. THYSSEN KRUPP INDUSTRIES INDIA PVT. LTD., (BOMBAY)(DB)
|
March 28, 2016 |
COMMISSIONER OF S.T. Vs. HDFC STANDARD LIFE INSURANCE CO. LTD.
|
October 10, 2016 |
COMMISSIONER OF SALES TAX Vs. KLIP NAIL CARE
|
March 15, 2016 |
COMMISSIONER OF SALES TAX Vs. BHIMA SAHAKARI SAKHAR
|
August 16, 2016 |
COMMISSIONER OF SERVICE TAX Vs. VIJAY COTTON AND FIBRE CO.
|
October 17, 2016 |
COMMON CITIZEN OF INDIA Vs. THE HONBLE HIGH COURT JUDICATURE OF BOMBAY
|
May 6, 2016 |
COMMR. OF C. EX. AND CUS., AURANGABAD Vs. ATRA PHARMACEUTICALS LTD.
|
January 15, 2016 |
COMMR. OF C. EX., MUMBAI-II Vs. HINDUSTAN PETROLEUM CORPORATION LTD.
|
December 5, 2016 |
COMMUNIDADE OF PILERNE Vs. STATE OF GOA; DIRECTORATE OF AGRICULTURE
|
January 8, 2016 |
COMMUNIDADE OF PILERNE Vs. COMMUNIDADE OF SANGOLDA
|
July 21, 2016 |
COMMUNITY DEVELOPMENT TRUST ASHA KENDRA, PUNTAMBA Vs. SARVA SHRAMIK SANGH, TILAK ROAD, AHMEDNAGAR
|
July 20, 2016 |
CONRAD DSA AND ORS. Vs. F & C CONSTRUCTION AND ESTATE DEVELOPER AND ORS.
|
April 2, 2016 |
CORPORATE ISPAT ALLOYS LTD. Vs. JAYASWAL NECO INDUSTRIES LTD.
|
January 29, 2016 |
CORPORATION BANK Vs. GENERAL SECRETARY AND ORS
|
March 17, 2016 |
CORPORATION LIMITED (HDFC LTD.) NAGPUR Vs. THE DISTRICT MAGISTRATE, WASHIM
|
July 26, 2016 |
COUNCIL OF SCIENTIFIC & INDUSTRIAL RESEARCH Vs. STATE OF GOA
|
January 12, 2016 |
COUNTRY CLUB (INDIA) LTD. Vs. CHOUDHURY & CHOUDHURY (INDIA) LTD.
|
October 20, 2016 |
CREATIVE TOURS & TRAVELS (INDIA) PRIVATE LIMITED Vs. INTELLECTUAL PROPERTY APPELLATE BOARD
|
May 4, 2016 |
CRISNA ESVONTA AMBO Vs. SURYAKANT KELU KAVLEKAR SON OF LATE KELU KAVLEKAR
|
September 20, 2016 |
CTR MANUFACTURING INDUSTRIES LTD Vs. SERJI TRANSFORMER EXPLOSION PREVENTION TECHNOLOGIES PRIVATE LIMITED
|
June 28, 2016 |
CUMMINS INDIA LTD. Vs. UNION OF INDIA
|
December 19, 2016 |
CUPID SHIPPING PTE LTD Vs. CARGO OF SAND, AGGREGATE AND CEMENT
|
June 27, 2016 |
CYRUS MARINE SERVICES Vs. K.A. SHIVARAMAN AND ORS.
|
January 13, 2016 |
D R SALGAONCAR Vs. STATE OF MAHARASHTRA
|
September 28, 2016 |
D.K. COLLECTION Vs. UNION OF INDIA
|
April 4, 2016 |
DADAJI FAKROJI KHARKAR Vs. STATE OF MAHARASHTRA
|
April 20, 2016 |
DADARAO S/O DATTARAO SANGALE Vs. THE STATE OF MAHARASHTRA
|
December 22, 2016 |
DADASAHEB APPA TAMKHADE AND ORS. Vs. THE STATE OF MAHARASHTRA
|
January 4, 2016 |
DADASAHEB HARIBHA MANE Vs. THE STATE OF MAHARASHTRA
|
January 25, 2016 |
DADASAHEB S/O GOVINDRAO SHINDE Vs. STATE OF MAHARASHTRA
|
June 8, 2016 |
DADASAHEB UTTAM PURNALE Vs. BEBI DADASAHEB PURNALE
|
December 1, 2016 |
DAHIBEN WD/O MANOHARBHAI PATEL Vs. MAHARASHTRA REVENUE TRIBUNAL, NAGPUR
|
August 12, 2016 |
DAJVIP V. PATKAR AND ORS. Vs. STATE OF GOA AND ORS.
|
January 14, 2016 |
DALPAT S/O TOTARAM KSHIRSAGAR Vs. ADDITIONAL COMMISSIONER,AMRAVATI DIVISION, AMRAVATI
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December 21, 2016 |
DAMODAR DHARMA BANDODKAR AND ORS. Vs. CAETANO ALBERTO FERNANDES AND ORS.
|
February 4, 2016 |
DAMODAR S/O SHAMRAO PANDE Vs. STATE OF MAHARASHTRA
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July 20, 2016 |
DANU RAYU FERNANDES Vs. GIRBANI MAZUMDAR
|
August 12, 2016 |
DARA MOHAMMAD JAFAR MOHAMMAD Vs. THE STATE OF MAHARASHTRA
|
August 5, 2016 |
DARISSA BUILDERS PRIVATE LIMITED Vs. ASSISTANT ENGINEER(COM)
|
May 6, 2016 |
DARSHANSING INDARSING SODHI Vs. PODAR EDUCATION AND SPORTS TRUST
|
October 3, 2016 |
DARSHIL RAJESH THAKKAR Vs. PRINCIPAL R A PODAR COLLEGE OF COMMERCE
|
July 28, 2016 |
DARTONZINK AND ANR Vs. THE STATE OF MAHARASHTRA
|
August 5, 2016 |
DASHRATH ABA MORE Vs. STATE OF MAHARASHTRA
|
February 9, 2016 |
DASHRATH AND ORS. Vs. THE HIGH COURT OF JUDICATURE AND ORS.
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May 4, 2016 |
DASHRATH BHANDE Vs. STATE OF MAHARASHTRA
|
September 19, 2016 |
DASHRATH RAMLAL GARANDWAL Vs. M/S. AHMEDNAGAR FORGINGS LTD.
|
August 31, 2016 |
DATAMATICS GLOBAL SERVICES LIMITED Vs. ROYAL DATAMATICS PRIVATE LIMITED
|
March 28, 2016 |
DATTA EDUCATION SOCIETY Vs. THE STATE OF MAHARASHTRA
|
August 23, 2016 |
DATTA K. KUDCHADKAR Vs. STATE OF GOA AND ORS.
|
March 4, 2016 |
DATTA S/O. SANTOBA KAMBLE & ORS. Vs. STATE OF MAHARASHTRA
|
October 13, 2016 |
DATTA SHANKAR UNHALE Vs. GOKARNABAI RAJARAM UNHALE
|
August 11, 2016 |
DATTATRAY VITHOBA AMBRE Vs. THE EXECUTIVE ENGINEER,AHMEDNAGAR IRRIGATION DIVISION
|
November 17, 2016 |
DATTATRAYA GAJANAN SHENDKAR Vs. PRESIDENT DISTRICT SELECTION COMMITTEE
|
August 8, 2016 |
DATTATRAYA S/O SHRIRAM INGLE Vs. THE COMMITTEE FOR SCRUTINY & VERIFICATION OF TRIBAL CLAIMS
|
June 7, 2016 |
DATTU Vs. RANGE FOREST OFFICER
|
November 16, 2016 |
DAYAL MARUMAL BHOJWANI Vs. STATE OF MAHARASHTRA
|
December 16, 2016 |
DAYARAM BHONDU KOCHE Vs. THE STATE OF MAHARASHTRA
|
December 21, 2016 |
DAYARAM BHONDU KOCHE AND OTHERS Vs. STATE OF MAHARASTRA AND OTHERS
|
December 5, 2016 |
DDN SFA LTD. Vs. UNION OF INDIA
|
July 7, 2016 |
DECCAN CHRONICLE HOLDINGS LIMITED Vs. TATA CAPITAL FINANCIAL SERVICES LTD
|
June 23, 2016 |
DECCAN EDUCATION SOCIETY Vs. LEENA RAVINDRA KAKRAMBE
|
June 29, 2016 |
DEELIP S/O. KISHAN JADHAV & ORS. Vs. THE STATE OF MAHARASHTRA
|
October 27, 2016 |
DEELIP UTTAMRAO BHOSALE Vs. SECRETARY & ORS.
|
March 10, 2016 |
DEEPAK FERTILISERS AND PETROCHEMICALS Vs. UNION OF INDIA
|
September 19, 2016 |
DEEPAK KHUBCHAND BAJAJ Vs. STATE OF MAHARASHTRA
|
September 1, 2016 |
DEEPAK LAXMINARAYAN VERMA AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
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April 1, 2016 |
DEEPAK MURARI SHIVALKAR Vs. THE STATE OF MAHARASHTRA
|
May 5, 2016 |
DEEPAK S/O DATTU SURYAWANSHI Vs. THE COMMISSIONER OF POLICE,PUNE CITY
|
December 19, 2016 |
DEEPAK SHAH Vs. SHAH BUILDERS, PUNE
|
December 2, 2016 |
DEEPAK SHAMSUNDAR SARDA Vs. BABAN NARAYANRAO CHORMARE
|
September 21, 2016 |
DEEPAK SHANKARRAO BOREKAR Vs. STATE OF MAHARASHTRA
|
June 8, 2016 |
DEEPAK SHYAMSUNDER SANE Vs. STATE OF MAHARASHTRA
|
July 14, 2016 |
DEEPIKA SAGAR NERSEKAR Vs. THE STATE OF MAHARASHTRA
|
May 13, 2016 |
DELUXE COTTON CORPORATION AND ORS. Vs. BANK OF BARODA
|
March 18, 2016 |
DEORAO S/O BHUJANGRAO FUKE Vs. THE STATE OF MAHARASHTRA
|
August 1, 2016 |
DEORAO S/O MOTIRAM SAKHARKAR Vs. STATE OF MAHARASHTRA
|
October 17, 2016 |
DEPUTY CONSERVATOR OF,AURANGABAD Vs. SHRI NANA EKNATH BADHE
|
September 27, 2016 |
DEVIDAS @ SAHADEO SUKHDEO WANKHEDE Vs. STATE OF MAHARASHTRA
|
July 12, 2016 |
DEVIDAS LAXMAN PITHE Vs. STATE OF MAHARASHTRA
|
March 30, 2016 |
DEVIDAS S/O GANGARAM MUNDFHALE Vs. MALANBAI W/O DEVIDAS MUNDFHALE
|
June 27, 2016 |
DEVIDAS S/O PANDURANG LAHORE Vs. SMT. GANGUBAI W/O SHRIDHAR KULKARNI
|
November 16, 2016 |
DEVKABAI JANARDAN CHANDURKAR Vs. GANESH PUNDLIK KATOLE AND OTHERS
|
February 26, 2016 |
DEVKABAI NIMBA PATIL Vs. RAVINDRA KUMAR AGRAWAL
|
August 11, 2016 |
DHAKU SONU JADHAV Vs. STATE OF MAHARASHTRA
|
March 7, 2016 |
DHAMMAPAL PUNDLIK GOPNARAYAN Vs. STATE OF MAHARASHTRA
|
February 16, 2016 |
DHANANJAY MAHADEV DESAI Vs. CANACONA URBAN CO-OPERATIVE CREDIT SOCIETY LIMITED
|
June 8, 2016 |
DHANANJAY RAMKRISHNA GAIKWAD Vs. SUNANDA DHANANJAY GAIKWAD
|
January 18, 2016 |
DHANAVATI PREMSAGAR SETH Vs. MUNICIPAL CORPORETION OF GR. MUMBAI
|
October 6, 2016 |
DHANRAJ BHAIDAS PATIL (JADHAV) Vs. DIVISIONAL COMMISSIONER, NASIK DIV. AND ORS.
|
April 26, 2016 |
DHANRAJ S/O ANANDRAO MOHOD Vs. STATE OF MAHARASHTRA
|
March 16, 2016 |
DHARANGRASTA HANUMAN SHIKSHAN SANSTHA SAWARGAON Vs. BALAJI SHAMRAO PAWAR
|
November 17, 2016 |
DHARMIL ANIL BODANI Vs. STATE OF MAHARASHTRA
|
October 27, 2016 |
DHARMUJI MUKUND MESHRAM Vs. STATE OF MAHARASHTRA
|
June 24, 2016 |
DHIMANT MEHTA Vs. M/S. RAMDIL RESORTS P . LTD.
|
September 7, 2016 |
DHIRENDRA KUMAR PANNALAL DIXIT Vs. VISVESVARAYA NATIONAL INSTITUTE OF TECHNOLOGY
|
June 13, 2016 |
DHRUBAJIT AMIYA KUMAR GHOSH Vs. MAHARASHTRA ELECTRICITY REGULATORY COMMISSION
|
April 26, 2016 |
DHULE MUNICIPAL CORPORATION Vs. LAXMI FATTESING VASAVE
|
December 5, 2016 |
DIAGEO INDIA PRIVATE LIMITED Vs. THE UNION OF INDIA AND ORS.
|
January 25, 2016 |
DIGAMBAR JAIN DHARMA AND SAMAJ VIKAS TRUST Vs. SUB DIVISIONAL OFFICER MALKAPUR
|
February 23, 2016 |
DIGAMBAR S/O KAMAJI KOLHE Vs. THE STATE OF MAHARASHTRA
|
July 15, 2016 |
DIGAMBER S/O MADHAVRAO UCHALE Vs. PRAKASH S/O MADHAV SOLANKE
|
September 15, 2016 |
DILBAHADUR MANSING KHADAKA Vs. STATE OF MAHARASHTRA
|
March 9, 2016 |
DILIP Vs. THE STATE OF MAHARASHTRA
|
April 20, 2016 |
DILIP JAGANNATH RATHOD Vs. DIVISIONAL CONTROLEER MAHARASHTRA
|
June 22, 2016 |
DILIP MAROTRAO SONKAMBLE Vs. INDUBAI DILIP SONKAMBLE
|
September 22, 2016 |
DILIP R SHETYE Vs. STATE OF GOA
|
January 21, 2016 |
DILIP S/O RAMRAO SHIRSAO Vs. STATE OF MAHARASHTRA
|
August 5, 2016 |
DILIP TRIMBAK ALVE AND ORS. Vs. THE CHIEF OFFICER, MARGAO MUNICIPAL COUNCIL AND ORS.
|
March 10, 2016 |
DILIPRAO M. MOKASHI AND ANOTHER Vs. STATE OF MAHARASHTRA AND OTHERS
|
December 8, 2016 |
DILKUSH GUNO VELIP S/O GUNO SHABA VELIP AND ORS Vs. STATE AND ORS
|
March 18, 2016 |
DINA RAGALO NAIK Vs. CHEIF ELECTRICAL ENGINEER, OFFICE OF ELECTRICAL CHIEF ENGINEER
|
August 24, 2016 |
DINANATH CO-OPERATIVE HOUSING SOCIETY LTD. Vs. THE STATE OF MAHARASHTRA
|
December 8, 2016 |
DINESH BHONDULAL BAISWARE Vs. STATE OF MAHARASHTRA
|
July 7, 2016 |
DINESH DEEPAKKUMAR BHAKTANI Vs. COLLECTOR NAGPUR DISTRICT COLLECTOR OFFICE
|
February 23, 2016 |
DINESH JAJODIA Vs. CITI BANK & ORS
|
June 28, 2016 |
DINESH MAHADEO MESHRAM & ORS. Vs. STATE OF MAHARASTRA MESHRAM & ORS.
|
April 20, 2016 |
DINESH RAMSEVAK PRAJAPATI Vs. STATE OF MAHARASHTRA
|
January 12, 2016 |
DINESH S/O BHAIDAS MAHALE Vs. STATE OF MAHARASHTRA
|
June 6, 2016 |
DINESH S/O NANHAKU RATHOR Vs. MANAGER, VARAD INDUSTRIES
|
August 8, 2016 |
DINESH VAGHELA Vs. GOA STATE INFORMATION COMMISSION
|
July 20, 2016 |
DINKAR HANUMANT DOKHE Vs. SHRI SAIBABA SANSTHAN VISHWASTHA VYAVASTHA
|
July 19, 2016 |
DINKAR MURLIDHAR ANAP Vs. MAHARASHTRA STATE ROAD TRANSPORT CORPORATION
|
January 13, 2016 |
DINKAR SADASHIVRAO DESHPANDE Vs. THE STATE OF MAHARASHTRA
|
July 19, 2016 |
DINKARRAO S/O AMRUTRAO PATIL Vs. THE STATE OF MAHARASHTRA
|
August 2, 2016 |
DIPAK BHAJEKAR Vs. STATE OF GOA
|
September 8, 2016 |
DIPAK DEVELOPMENT CORPORATION Vs. VEENA VITHALDAS SAMPAT & ORS.
|
September 29, 2016 |
DIPAK MOHAN JOSHI Vs. ANIL RAMDAS WANI
|
January 21, 2016 |
DIPAK S/O CHANDRASING KOLHEKAR Vs. STATE OF MAHARASHTRA
|
November 15, 2016 |
DIPAK SIDDHU PATIL Vs. THE STATE OF MAHARASHTRA
|
February 5, 2016 |
DIRECTOR OF INCOME TAX Vs. M/S LALA LAJPATRAI MEMORIAL TRUST
|
April 13, 2016 |
DIRECTOR OF INCOME TAX (EXEMPTION) MUMBAI Vs. G.D. BIRLA MEDICAL RESEARCH AND EDUCATIONAL FOUNDATION
|
February 1, 2016 |
DIRECTOR OF INCOME TAX (IT) Vs. DOOSAN HEAVY INDUSTRIES & CONSTRUCTION CO.
|
October 4, 2016 |
DIRECTOR OF INCOME TAX (IT)-I, MUMBAI Vs. CREDIT LYONNAIS
|
February 22, 2016 |
DIRECTOR OF INCOME-TAX (EXEMPTIONS) Vs. KHAR GYMKHANA
|
June 6, 2016 |
DISTRICT NANDED Vs. STATE OF MAHARASHTRA
|
September 20, 2016 |
DIT (EXEMPTIONS) Vs. M/S. MAHARASHTRA HOUSING & AREA DEVELOPMENT AUTHORITY
|
April 18, 2016 |
DIVAKAR BHAIRAVNATH YADAV @ ROCKY Vs. THE STATE OF MAHARASHTRA
|
November 18, 2016 |
DIVISIONAL CONTROLLER MAHARASHTRA STATE ROAD TRANSPORT CORPORATION Vs. ARJUN SHRIPATI THAKUR
|
July 29, 2016 |
DIVISIONAL CONTROLLER MAHARASHTRA STATE ROAD TRANSPORT CORPORATION Vs. BABAN
|
September 6, 2016 |
DIVISIONAL TRAFFIC SUPDT. (DEFAULT)MAHARASHTRA STATE ROAD TRANSPORT CORPORATION, DIVISION PARBHANI, DIST. PARBHANI Vs. DAJIBA FAKIRRAO SHINDE AGE 46 YEARS, OCCU NIL, R/O RUPUR, TQ.KALAMNURI, DIST.HINGOLI
|
December 16, 2016 |
DIWAKAR S/O. DILIP KARMORE Vs. STATE OF MAHARASHTRA
|
October 21, 2016 |
DLF POWER LTD Vs. MANGALORE REFINERY & PETROCHEMICALS LIMITED
|
July 20, 2016 |
DNYANDEO S/O GOPINATH PAWAR Vs. STATE OF MAHARASHTRA
|
October 27, 2016 |
DNYANESHWAR Vs. THE STATE OF MAHARASHTRA AND ORS.
|
April 20, 2016 |
DOMNIC ALMEIDA & ANR. Vs. STATE OF GOA & ORS.
|
May 4, 2016 |
DOW CHEMICAL INTERNATIONAL PVT. LTD. Vs. UNION OF INDIA
|
April 13, 2016 |
DR MAHENDRA KUMAR MODI Vs. GUJARAT STATE FERTILIZERS & CHEMICALS LTD.
|
August 24, 2016 |
DR. (MRS) U.J. WANDA VIEGAS DA COSTA ARAUJO Vs. STATE OF GOA AND ORS.
|
July 5, 2016 |
DR. (MRS.) MANGALA VEERESH Vs. THE STATE OF GOA AND ORS.
|
July 13, 2016 |
DR. AFAQUE AHMED S/O MOHD. IQBAL SALAR Vs. THE UNION OF INDIA
|
July 18, 2016 |
DR. AKSHAY S/O NAVALKISHOR LAKHOTIYA Vs. DR. ARTI W/O AKSHAY LAKHOTIYA
|
December 15, 2016 |
DR. ASHISHKUMAR GOVINDRAO WAGH Vs. THE COMPETENT AUTHORITY
|
September 27, 2016 |
DR. ASHOK TRIVIKRAM WAGLE Vs. ESTATE MANAGER-5 ,MUMBAI H. & A. BOARD,
|
April 7, 2016 |
DR. GAUTAM SEN Vs. CHIEF COMMISSIONER OF INCOME
|
September 14, 2016 |
DR. GURMEET NIKHILESH TRIVEDI Vs. CHANDRASHEKHAR LIKHARE AND OTHERS.
|
April 20, 2016 |
DR. JAGANNATH GANESH HEGDE Vs. M/S. IN DEPTH ENTERTAINING ARTS PVT. LTD.
|
August 1, 2016 |
DR. MAHESH VIJAY BEDEKAR Vs. THE STATE OF MAHARASHTRA AND OTHERS
|
August 16, 2016 |
DR. NANDKUMAR S/O GANPATRAO KHADKE Vs. THE STATE OF MAHARASHTRA
|
August 22, 2016 |
DR. NOORJEHAN SAFIA NIAZ Vs. STATE OF MAHARASHTRA
|
August 26, 2016 |
DR. PARIJAT VINOD KANETKAR Vs. MRS. MALIKA PARIJAT KANETKAR
|
December 21, 2016 |
DR. PRABHAKAR BHAGWAN SATPUTE, OF MUMBAI HINDU INHABITANT Vs. SHAMITA SANJAY GALWANKAR
|
November 21, 2016 |
DR. RAMAKANT KENI Vs. THE STATE OF MAHARASHTRA AND ORS.
|
March 18, 2016 |
DR. SAI W/O SANTOSH SHIRADKAR Vs. THE STATE OF MAHARASHTRA
|
September 27, 2016 |
DR. SELWYN COLACO Vs. STATE OF GOA
|
July 18, 2016 |
DR. SMT. VATHSALYA K. SHETTY, RESIDING AT FLAT NO.30, BUILDING NO.6, BMC QUARTERS, GOVERNMENT COLONY, HAJI ALI, MUMBAI Vs. BRIHANMUMBAI MUNICIPAL CORPORATION HAVING ITS OFFICE AT MAHAPALIKA MARG, MUMBAI
|
October 25, 2016 |
DR. VANDAN S/O KRUSHNARAO MOHOD Vs. DR. PANJABRAO DESHMUKH KRISHI VIDYAPEETH
|
April 2, 2016 |
DR.-X HUSBAND Vs. DR.-Y WIFE
|
January 21, 2016 |
DR.ANJANA SINGH Vs. M/S.METROPOLIS HEALTHCARE LIMITED
|
June 15, 2016 |
DR.DILIP AMONKAR Vs. STATE OF GOA AND ANOTHER
|
June 23, 2016 |
DR.GOVIND NARAYAN VAIDYA Vs. STATE OF MAHARASHTRA
|
October 6, 2016 |
DR.KISHOR CHIMASAHEB NIMBALKAR AND ANOTHER Vs. STATE OF MAHARASTRA AND OTHERS
|
December 5, 2016 |
DR.VYANKATESH T ANCHINMANE Vs. STATE OF MAHARASHTRA
|
July 26, 2016 |
DRAUPADA @ DRAUPADI JAYDEO PAWAR AND OTHERS Vs. INDUBAI D/O. KASHINATH SHIVRAM CHAVAN AND ANOTHER
|
February 10, 2016 |
DRUGA BEARINGPVT.LTD Vs. SURYAKALA PRABHULAL SHAH AND OTHER
|
September 27, 2016 |
DSP INVESTMENT PVT. LTD. Vs. ADDITIONAL COMMISSIONER OF INCOME TAX, RANGE 2(1), MUMBAI
|
March 8, 2016 |
DUMYA @ LAKHAN @ INAMDAR Vs. STATE OF MAHARASHTRA
|
February 23, 2016 |
DURGABAI ARUN PATIYE Vs. ARUN JAGAN PATIYE
|
March 7, 2016 |
DWIJENDRA NATH SEN Vs. CHAIRMAN-CUM-MANAGING DIRECTOR, MANGANESE ORE (INDIA)LIMITED
|
April 15, 2016 |
EASTERN STAR HOTELS AND RESORTS PVT. LTD.,GOA Vs. SANJEEV DHINGRA
|
September 8, 2016 |
EBRAHIM GULAM NABI Vs. STATE OF MAHARASHTRA
|
July 28, 2016 |
EDMUND LILEY Vs. ADDITIONAL COMMISSIONER OF CUSTOMS
|
March 29, 2016 |
EDUCATION INSTITUTIONS & ORS. Vs. STATE OF MAHARASTRA & ORS.
|
September 19, 2016 |
EDWIN BRITTO AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
|
April 22, 2016 |
EKNATH Vs. STATE OF MAHARASHTRA
|
January 20, 2016 |
EKNATH BALU WARHE Vs. STATE OF MAHARASHTRA
|
April 27, 2016 |
EKNATH DAVAL THETE Vs. GANPAT DAGDU THETE
|
January 6, 2016 |
EKNATH PANDURANG NAIK Vs. STATE OF GOA AND ORS.
|
April 5, 2016 |
EKNATH S/O ANKUSH GAVAI Vs. SMT. PANCHASHILA DNYANDEV KHARAT
|
July 18, 2016 |
ELAZ GAYSODDIN SHAIKH Vs. FEMIDABI EJAZ SHIKH
|
December 5, 2016 |
EMERALD CRUISES Vs. THE INCOME TAX APPELLATE TRIBUNAL AND ORS.
|
February 8, 2016 |
EMGEE HOUSING PRIVATE LIMITED AND ORS. Vs. ELS DEVELOPERS PRIVATE LIMITED
|
April 26, 2016 |
EMPLOYEES STATE INSURANCE COPORATION Vs. STATE OF MAHARASHTRA
|
August 2, 2016 |
ENGINEERING WORKERS ASSOCIATION Vs. RADIUM CREATION LTD
|
March 13, 2016 |
ENGINEERING WORKERS ASSOCIATION Vs. RADIUM CREATION LTD. AND ORS.
|
March 15, 2016 |
EROS INTERNATIONAL MEDIA LIMITED Vs. TELEMAX LINKS INDIA PVT. LTD. AND ORS.
|
April 12, 2016 |
EROS INTERNATIONAL MEDIA LTD. & ANOTHER Vs. BHARAT SANCHAR NIGAM LTD., AND 49 OTHERS
|
August 30, 2016 |
ESAR PROCUREMENT SERVICES LTD Vs. PARAMOUNT CONSTRUCTIONS
|
November 25, 2016 |
ESKAYS CONSTRUCTION PVT. LTD. Vs. SOMA PAPERS & INDUSTRIES LTD.
|
November 30, 2016 |
ESSEL PROPACK LTD. Vs. ESSEL KITCHENWARE LTD. AND ORS.
|
March 11, 2016 |
EUFEMIA DE SOUZA Vs. INDRABAHADUR VISHWAKARMA
|
July 21, 2016 |
EVEREST EDUCATIONAL SOCIETY Vs. THE ADMISSIONS REGULATING AUTHORITY
|
August 12, 2016 |
EXCEL ENTERPRISES Vs. MAHENDRA KARSANDAS MEHTA
|
May 6, 2016 |
EXECUTIVE ENGINEER,MAHARASTRA STATE ELECTRYCITY DISTRIBUTION COMPANY LTD., TULJAPUR AND OTHERS Vs. NARAYAN BHIMA MALI
|
October 26, 2016 |
EXECUTIVE ENGINEER, KUKADI PROJECT LAND DEVELOPMENT DIVISION NO. 2, PUNE Vs. PANDHARINATH BHAU TARTE
|
April 1, 2016 |
EXECUTIVE ENGINEER,KUKADI PROJECT LAND DEVELOPMENT DIVISION Vs. BHAGA S/O PRABHU BHOSALE
|
October 27, 2016 |
FAIK MUSHTAQ KARAMBELKAR Vs. STATE OF MAHARASHTRA
|
August 24, 2016 |
FAKIR S/O LALA SHAIKH, LATUR Vs. THE STATE OF MAHARASHTRA
|
March 11, 2016 |
FAKRODDIN S/O GAIBISAB JAMADAR Vs. THE STATE OF MAHARASHTRA
|
August 29, 2016 |
FANINDRAKUMAR LAXMAN BAGHELE Vs. ZILLA PARISHAD BHANDARA
|
August 10, 2016 |
FARIDA ASLAM KHAN AND ORS Vs. THE STATE OF MAHARASHTRA
|
July 26, 2016 |
FARIDA IMRAM CHAMUNDI Vs. THE STATE OF MAHARASHTRA AND ORS.
|
January 27, 2016 |
FARZANA AND ORS. Vs. MAHARASHTRA STATE ROAD TRANSPORT CORPORATION
|
April 29, 2016 |
FATIMA RAZAK SHAIKH AND ORS. Vs. MUNICIPAL COMMISSIONER OF GREATER BOMBAY AND ORS.
|
June 17, 2016 |
FAYAZ GULAM GODIL Vs. UNION OF INDIA
|
June 6, 2016 |
FEDERAL BRANDS LTD. Vs. LEVI STRAUSS INDIA PVT. LTD.
|
March 2, 2016 |
FEDERATION OF LINGUISTIC & RELIGIOUS MINORITY EDUCATION INSTITUTIONS & ORS Vs. STATE OF MAHARASHTRA & ORS
|
September 19, 2016 |
FIDA HUSSAIN YAHYABHAI BOHRA Vs. STATE OF MAHARASHTRA
|
May 5, 2016 |
FINE PLATINUM (INDIA) LIMITED Vs. INDUSLND BANK LIMITED
|
July 5, 2016 |
FINOLEX CABLES LIMITED Vs. THE STATE OF MAHARASHTRA
|
August 20, 2016 |
FIROZA FAZAL SHAIKH Vs. STATE OF MAHARASHTRA
|
April 22, 2016 |
FOOD CORPORATION OF INDIA Vs. BRIHANMUMBAI MAHANAGAR PALIKA
|
May 5, 2016 |
FORTIS HOSPITALS LTD. Vs. ANTONIETA RIBEIRO E SOUZA
|
October 18, 2016 |
FORUM FOR FAIRNESS IN EDUCATION AN NGO Vs. UNION OF INDIA
|
May 2, 2016 |
FOUNDATION BRAKE KAMGAR SANGHATNA Vs. M/S FOUNDATION BRAKE MANUFACTURING PVT. LTD.
|
June 22, 2016 |
FOUNDRY VISIONMONGERS LIMITED PLAINTIFF Vs. PARISH TEKRIWAL
|
April 22, 2016 |
FOUNDRY VISIONMONGERS LTD. Vs. ANKUR SUDHIR SACHDEV AND ORS.
|
January 20, 2016 |
FR. RALIN DE SOUZA Vs. GOA BASKETBALL ASSOCIATION
|
March 3, 2016 |
FRANCIS MISQUITTA Vs. PRIMARY HEALTH CENTRE
|
March 1, 2016 |
FRANCISCO MARIO PEREIRA ALIAS FRANKY PEREIRA & ORS. Vs. COMMUNIDADE OF BALLI & ORS.
|
November 30, 2016 |
FRANCISCO NICOLAU FERNANDES Vs. STATE OF GOA AND ORS
|
April 5, 2016 |
FREUDENBERG GALA HOUSEHOLD PRODUCTS PRIVATE LIMITED Vs. GEBI PRODUCTS
|
July 14, 2016 |
FUGRO SURVEY (INDIA) PVT LTD Vs. OIL AND NATURAL GAS CORPORATION LTD
|
July 27, 2016 |
FULSINGH NAIK COLLEGE Vs. SAYYAD SADIQUE
|
June 6, 2016 |
G.E. MONEY FINANCIAL SERVICES LTD. Vs. K.C. SHETH AND ORS.
|
February 26, 2016 |
G.S. FERTILISERS PVT LTD. Vs. DHANLAXMI ENGINEERING ENTERPRISES
|
March 21, 2016 |
GAJANAN Vs. THE STATE OF MAHARASHTRA
|
March 9, 2016 |
GAJANAN Vs. STATE OF MAHARASHTRA
|
March 3, 2016 |
GAJANAN Vs. MOHD JAMIL MOHD AMAD
|
December 7, 2016 |
GAJANAN CHINDHUJI ATRAM Vs. STATE OF MAHARASHTRA
|
July 22, 2016 |
GAJANAN MANIKRAO MANDEKAR Vs. DEEPASHRI GAJANAN MANDEKAR
|
March 29, 2016 |
GAJANAN RAMRAO LANDE AND ORS. Vs. THE STATE OF MAHARASHTRA
|
March 21, 2016 |
GAJANAN S/O MADHUKAR APRUKAR Vs. STATE OF MAHARASHTRA
|
November 25, 2016 |
GAJANAN S/O TUKARAM BUTAKE Vs. KIRTIKUMAR MITESH BHANGDIYA
|
September 2, 2016 |
GAJANAN S/O. KISAN BAWANE Vs. STATE OF MAHARASHTRA
|
March 21, 2016 |
GAJANAN SADASHIV HIVARKAR Vs. THE STATE OF MAHARASHTRA
|
June 15, 2016 |
GANDHAR OIL REFINERY (I) LTD. Vs. COMMISSIONER OF CUSTOMS (IMPORT)
|
September 26, 2016 |
GANESH MURLIDHAR CHAUDHARI Vs. THE STATE OF MAHARASHTRA
|
February 17, 2016 |
GANESH NANDU BARNE Vs. THE STATE OF MAHARASHTRA
|
August 12, 2016 |
GANESH PANDURANG JADHAO Vs. THE STATE OF MAHARASHTRA
|
March 4, 2016 |
GANESH PRALHAD SHEJOLE Vs. STATE OF MAHARASHTRA
|
April 2, 2016 |
GANESH S/O MARUTI BHUTKAR Vs. STATE OF MAHARASHTRA
|
August 10, 2016 |
GANESH S/O RAMKISAN BAIRAGI Vs. PARWATABAI WD/O TUKARAM APPA LANDGE
|
June 16, 2016 |
GANESH TULSHIRAM PAGARE Vs. THE STATE OF MAHARASHTRA
|
July 18, 2016 |
GANGADHAR ALIAS BABURAO NAGORAO AMBHORE Vs. STATE OF MAHARASHTRA
|
June 13, 2016 |
GANGADHAR BABURAO SHERE Vs. THE STATE OF MAHARASHTRA AND ORS.
|
March 4, 2016 |
GANGADHAR KISHANRAO METEWAD Vs. STATE OF MAHARASHTRA
|
November 18, 2016 |
GANGADHAR NANAJI MILMILE Vs. WESTERN COALFIELDS LTD
|
May 2, 2016 |
GANGARAM NATHU SATPUTE Vs. AHMEDNAGAR MERCHANTS COOPERATIVE BANK LTD
|
August 9, 2016 |
GANNON DUNKERLEY & CO. LTD. Vs. COMMISSIONER OF SERVICE TAX, MUMBAI-I
|
February 2, 2016 |
GANPAT D. KULTHE Vs. HASANSAHEB MIYALAL MUSHRIF
|
February 9, 2016 |
GANPATI ANNU MAGDUM & ANR. Vs. SOU. RADHABAI GANPATI MAGDUM & ANR.
|
January 11, 2016 |
GANPATRAJ K SANGHVI Vs. VISHAL UDYOG & ORS
|
June 23, 2016 |
GARWARE POLYESTER LIMITED Vs. 3M COMPANY
|
July 12, 2016 |
GAURANG MANGESH SUCTANCAR Vs. STATE OF GOA
|
August 2, 2016 |
GAURISHANKAR S/O.RUKHMESHCHANDRA MISHRA Vs. ASARAM S/O. SHANKAR JAGDALE
|
August 30, 2016 |
GAUTAM LAXMAN WANKHEDE Vs. STATE OF MAHARASHTRA
|
November 16, 2016 |
GENERAL ELECTORAL TRUST Vs. INCOME TAX OFFICER
|
July 20, 2016 |
GHALAPPA SARDA NADGERI AND ANOTHER Vs. STATE OF MAHARASHTRA
|
January 18, 2016 |
GHATTAMANENI SRINIVASA RAO Vs. STATE C.B.I. S.C.M.B., MUMBAI
|
March 28, 2016 |
GHAZALA SHEHROZ MALIK Vs. UNION OF INDIA
|
June 27, 2016 |
GIRJAMATA LABOUR COOPERATIVE SOCIETY LTD. Vs. THE STATE OF MAHARASHTRA
|
August 22, 2016 |
GOA HOMES & DEVELOPERS Vs. SAVIO ROQUE DA GRACA MESQUITA
|
April 18, 2016 |
GOA ISPAT LIMITED Vs. COMMUNIDADE OF MARCAIM
|
September 23, 2016 |
GOA MINE WORKERS UNION Vs. THE SECRETARY (LABOUR)
|
June 13, 2016 |
GOA TOURISM DEVELOPMENT CORPORATION LTD Vs. UNION OF INDIA
|
September 21, 2016 |
GOKUL S/O RAJARAMJI INGLE Vs. UNION OF INDIA
|
June 7, 2016 |
GOLDEN GLOBE HOTELS PRIVATE LIMITED Vs. STATE OF GOA
|
August 1, 2016 |
GOODRICH FAIRWELL EXPORTERS Vs. UNION OF INDIA
|
April 11, 2016 |
GOPAL SHRINIVASAN AND ORS. Vs. NATIONAL SPOT EXCHANGE LIMITED AND ORS.
|
May 5, 2016 |
GOPAL VAJANI Vs. STATE BANK OF INDIA
|
December 20, 2016 |
GOPALDAS KUMANDAS VED Vs. GHEVARCHAND G. CHORDIYA
|
February 17, 2016 |
GOPALRAO PUNJAJI GAYKI Vs. GOPAL S/O DNYANDEO WAKODE
|
January 14, 2016 |
GOPALSINH DATTASING GAUR Vs. KISHOR BHOYAR,MEMBAR -SECRETRY AND RESEARCH OFFICER AND ANOTHER
|
October 26, 2016 |
GOPINATH NAIK Vs. STATE AND ORS.
|
February 17, 2016 |
GOPURAO MAROTRAO MASKE Vs. THE STATE OF MAHARASHTRA
|
September 19, 2016 |
GORAKH BABAN KANKATE Vs. STATE OF MAHARASHTRA
|
July 11, 2016 |
GOVANSH RAKSHA ABIYAAN GOA Vs. STATE OF GOA
|
July 22, 2016 |
GOVERNMENT OF GOA Vs. NATIONAL PROJECTS CONSTRUCTION CORPORATION LTD
|
August 2, 2016 |
GOVIND ANANAD KARVANDE Vs. THE STATE OF MAHARASTRA
|
January 22, 2016 |
GOVIND BAJIRAO NAVPUTE Vs. THE STATE OF MAHARASHTRA
|
August 5, 2016 |
GOVIND S/O. SAMBHAJI HANMANTE Vs. THE STATE OF MAHARASHTRA
|
September 23, 2016 |
GRANT INVESTRADE LTD. Vs. UNION OF INDIA
|
September 8, 2016 |
GTL INFRASTRUCTURE LIMITED Vs. THE SECRETARY,VILLAGE PANCHAYAT OF VELSAO-PALE-ISSORCIM
|
December 1, 2016 |
GUFIC PRIVATE LIMITED AND ORS. Vs. VASU HEALTHCARE PRIVATE LIMITED
|
March 28, 2016 |
GUJARAT CHEMICAL PORT TERMINAL CO. LTD. Vs. INDIAN OIL CORPORATION OF INDIA
|
May 6, 2016 |
GULAM SADEQ S/O. GULAM SUBHANI Vs. THE STATE OF MAHARASHTRA
|
September 27, 2016 |
GUNGA NATHA PATIL Vs. STATE OF MAHARASHTRA
|
July 18, 2016 |
GURMITSINGH @ HIRASINGH SOHANSINGH DHILLO Vs. STATE OF MAHARASHTRA
|
August 8, 2016 |
GURU BUDDHISWAMI MAHAVIDYALAYA Vs. NARESH S/O VISHNU KOTARWAR
|
August 19, 2016 |
GURUDAS ALAVANI Vs. MAHAJANY OF TEMPLE OF RAMNATHA
|
June 23, 2016 |
GURUDWARA SRI GURU SINGH SABHA AND ORS. Vs. THE DISTRICT REGISTRAR AND ORS.
|
October 13, 2016 |
GURUMUKHADAS S/O. HOTCHAND BHOJAWANI Vs. THE STATE OF MAHARASHTRA
|
October 19, 2016 |
GURUNATH DINKAR MANE Vs. STATE OF MAHARASHTRA
|
September 23, 2016 |
GURURAJ BHIMAPPA BARIKAI Vs. THE STATE OF MAHARASHTRA
|
September 14, 2016 |
GWALDAS MUNDRA Vs. ANAND RATHI
|
July 29, 2016 |
GYANRAJ POTIRAJ NADAR Vs. STATE OF MAHARASHTRA
|
April 7, 2016 |
GYTTPL JOINT VENTURE Vs. NAGPUR METRO RAIL CORPORATION LIMITED
|
July 28, 2016 |
H.R. MEHTA Vs. THE ASSISTANT COMMISSIONER OF INCOME TAX
|
June 30, 2016 |
HAJI KASAM GHANERIA Vs. MUNICIPAL CORPORATION OF GR BOMBAY
|
October 26, 2016 |
HALLIBURTON OFFSHORE SERVICES INC. & ANR. Vs. DIRECTOR GENERAL OF SHIPPING & ORS.
|
July 25, 2016 |
HAMEED JAFFAR AHMED IBRABIM MANDEEL Vs. FARHAT MEHDI MANDIL AND ORS.
|
March 11, 2016 |
HAMIDIA MISTRY Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI
|
July 13, 2016 |
HANMANT Vs. THE STATE OF MAHARASHTRA
|
February 3, 2016 |
HANUMANT SAHEBRAO PATIL Vs. ADDITIONAL COMMISSIONER, NASHIK
|
December 7, 2016 |
HARI BALHIM DHAS AND OTHERS Vs. KERABA BALHIM DHAS AND OTHERS
|
June 16, 2016 |
HARI CHIRAYARUKIL PADMARAJAN Vs. ANAND A NAIK
|
August 4, 2016 |
HARI MOHD HUSAIN HAJI YUSUF MERCHANT Vs. STATE OF MAHARASHTRA & ORS
|
June 29, 2016 |
HARISCHANDRA P. SUVARN Vs. STATE OF GOA AND ORS.
|
June 23, 2016 |
HARISH Vs. STATE OF MAHARASHTRA AND ORS.
|
January 19, 2016 |
HARISH PATIL Vs. THE STATE OF MAHARASHTRA & ORS.
|
October 10, 2016 |
HARISH PRAKASH CHANGADE Vs. ANAND TRADING CO & ANR
|
November 28, 2016 |
HARISH RAMESHRAO UKEY Vs. KIRANLATA HARISH UKEY
|
July 20, 2016 |
HARISH SHAMSUNDAR CHHANGANI AND OTHERS Vs. STATE OF MAHARASHTRA
|
July 5, 2016 |
HARISHCHANDRA S/O NAGORAO MOHOD Vs. KISHOR S/O VITTHALRAO PADOLE
|
April 27, 2016 |
HARSH CHANDRU PUNJABEE Vs. THE STATE OF MAHARASHTRA & ANR.
|
June 22, 2016 |
HARSH MANDER Vs. AMIT ANILCHANDRA SHAH AND ORS.
|
March 11, 2016 |
HARSHA PRADEEP PATIL Vs. SAYANKABAI RAGHO PATIL
|
October 13, 2016 |
HARSHID DHIREN MISTRI Vs. STATE OF MAHARASHTRA
|
July 7, 2016 |
HARVESTDEAL SECURITIES LTD. Vs. PUNJAB NATIONAL BANK
|
March 8, 2016 |
HAUSABAI BABURAO KARJULE & ORS Vs. VIJAY JANARDHAN KOLI & ORS
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September 22, 2016 |
HAUSRAO ABAJI GHODKE Vs. DIRECTOR, GRAMIN VIKAS VA SANSHODHAR KENDRA, AHMEDNAGAR
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September 1, 2016 |
HDFC BANK LTD Vs. ROHAN DYES & INTERMEDIATES LTD.
|
July 19, 2016 |
HDFC BANK LTD Vs. R J PRABHU
|
July 22, 2016 |
HDFC BANK LTD., MUMBAI Vs. THE DEPUTY COMMISSIONER OF INCOME TAX-2(3), MUMBAI AND ORS.
|
February 25, 2016 |
HDFC ERGO GENERAL INSURANCE CO LTD Vs. ASHABAI DAGADU BADGUJAR AND OTHERS
|
February 24, 2016 |
HDFC ERGO GENERAL INSURANCE CO. LTD. Vs. RANGRAO NAVAL PATIL AND ORS.
|
February 24, 2016 |
HEAD MASTER VIVEK VARDHINI MADHYAMIK VIDYALAYA,MALIZAP Vs. ALKA NAMDEO KHALEKAR AND OTHERS
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August 29, 2016 |
HEENA NIKHIL DHARIA Vs. KOKILABEN KIRTIKUMAR NAYAK
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December 9, 2016 |
HEMA MYER SOOD Vs. THE EXECUTIVE ENGINEER, WORKS DIVISION XIII AND ORS.
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January 20, 2016 |
HEMAND S/O KANTILAL RAKE Vs. SHARAD S/O RAVAN NAIK
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November 18, 2016 |
HENIRIQUETA DSOUZA Vs. MANGESH D. MISHAL AND ORS.
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January 22, 2016 |
HERBERTSONS LTD.,MUMBAI Vs. CRAG MARTIN DISTILLERY PVT.LTD.,GOA
|
October 14, 2016 |
HIGH COURT ON ITS OWN MOTION Vs. THE STATE OF MAHARASHTRA
|
September 19, 2016 |
HIGH-G TRANSMISSIONS PVT LTD Vs. MAHARASHTRA STATE ROAD DEVELOPMENT CORPORATION LTD
|
August 8, 2016 |
HIGINO VILAR DE MARIA VIEGAS Vs. GOVERNMENT OF GOA AND ORS.
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January 5, 2016 |
HIMMAT SHRIRAM MAGHADE Vs. STATE OF MAHARASHTRA
|
June 23, 2016 |
HIND FINANCE INDUSTRIES & INVESTMENT LIMITED Vs. VINAYAKRAO AND ORS.
|
March 2, 2016 |
HINDUSTAN UNILEVER LIMITED Vs. THE STATE OF MAHARASHTRA & ANR.
|
October 19, 2016 |
HINDUSTAN LEVER LTD Vs. COMMISSIONER OF INCOME TAX
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September 8, 2016 |
HIRABAI AND ORS. Vs. STATE OF MAHARASHTRA AND ORS.
|
January 21, 2016 |
HIRALAL AMBALAL JAIN Vs. INDAGE VINTNERS LTD. & ORS.
|
January 13, 2016 |
HIRALAL MOTILAL DESARDA Vs. THE STATE OF MAHARASHTRA
|
December 22, 2016 |
HIRALAL RAMJIVAN SABU Vs. SMT. SINDHUTAI WD/O HIRALALJI SABOO
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October 1, 2016 |
HIRAMAN BHIMRAO PAWAR Vs. STATE OF MAHARASHTRA
|
October 27, 2016 |
HITECH AUDIO SYSTEMS PVT. LTD. Vs. THE STATE OF MAHARASHTRA AND ORS.
|
March 2, 2016 |
HITENDRA RAMESH DESHMUKH Vs. RETURNING OFFICER
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November 17, 2016 |
HOME CARE RETAIL MARTS PRIVATE LIMITED Vs. HARESH N. SANGHAVI
|
May 4, 2016 |
HOMEOPATHIC EDUCATION SOCIETY Vs. UNION OF INDIA AND OTHERS
|
October 26, 2016 |
HOORBANOO Vs. SHABNOORBEE
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March 30, 2016 |
HOUSING DEVELOPMENT FINANCE CORPORATION LTD Vs. DISTRICT MAGISTRATE WASHIM
|
July 26, 2016 |
HRISHIKESH VASANTRAO KUMBHAR Vs. ZILLA PARISAD SANGALI
|
July 25, 2016 |
HUBTOWN LIMITED Vs. IDBI TRUSTEESHIP SERVICE LIMITED
|
October 24, 2016 |
HUMAYUN SULEMAN MERCHANT Vs. CHIEF COMMISSIONER OF INCOME TAX MUMBAI CITY
|
August 18, 2016 |
HUMAYUN SULEMAN MERCHANT Vs. THE CHIEF COMMISSIONER OF INCOME TAX (X), MUMBAI AND ANR.
|
October 25, 2016 |
HUSANA BANU, W/O SHRI SHAIKH Vs. STATE OF GOA
|
August 3, 2016 |
ICICI BANK LIMITED Vs. UNIMERS INDIA LIMITED & ORS.
|
March 7, 2016 |
ICICI BANK LIMITED Vs. WELWAYS ENGINEERS (INDIA)
|
March 30, 2016 |
ICICI BANK LIMITED Vs. S. KUMARS NATIONWIDE LIMITED
|
July 1, 2016 |
ICICI BANK LIMITED & ANR. Vs. THE MUNICIPAL CORPORATION OF GREATER MUMBAI & ORS.
|
March 22, 2016 |
ICICI BANK LTD Vs. BABASAHEB DHANPAL GAT
|
June 21, 2016 |
ICICI LOMBARD GENERAL INSURANCE COMPANY LTD Vs. MATHURABAI DEVENDRA WANKHEDE
|
March 17, 2016 |
IDBI TRUSTEESHIP SERVICES LIMITED Vs. HUBTOWN LIMITED
|
June 6, 2016 |
IFFCO TOKIO GENERAL INSURANCE CO.LTD. Vs. KEVIN FERNANDES
|
September 1, 2016 |
IG PETROCHEMICALS LTD. Vs. COMMISSIONER OF C. EX. & CUS., BELAPUR
|
June 6, 2016 |
IGNATIUS TONY PEREIRA Vs. TRAVEL CORPORATION (INDIA) PVT LTD
|
February 10, 2016 |
ILA ROHIT SANGHVI AND ORS. Vs. PANKAJ CHAMPAKLAL GANDHI AND ORS.
|
February 24, 2016 |
IMRAN ABDUL WAHID HASMI Vs. THE DY. COMMISSIONER OF POLICE & ORS.
|
June 21, 2016 |
IMRAN KHAN Vs. SOBIYA TABASSUM
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April 20, 2016 |
IMRAN S/O INUS SHAIKH Vs. RUKMINI W/O DADA DHANWADE
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December 21, 2016 |
IMRAN SULEMAN QURESHI Vs. MUMBAI BUILDING REPAIR & RECONSTRUCTION BOARD & ORS
|
July 28, 2016 |
IN RE: S.M. SHETTY AND ORS. Vs. STATE
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January 4, 2016 |
INACIO LOBO Vs. MARINA LOBO
|
August 8, 2016 |
INACIO RODRIGUES (SINCE DECEASED BY LRS) Vs. REVENUE OFFICER AND COLLECTOR
|
August 1, 2016 |
INCHARGE DEPUTY COMMISSIONER Vs. RENUKA RAMDAS SHERLA & ANR.
|
October 6, 2016 |
INDIA FURNITURE PRODUCTS LIMITED Vs. COMMISSIONER OF INCOME TAX
|
June 6, 2016 |
INDIAN COFFEE WORKERS COOP SOCIETY LTD INDIAN MUTUAL BUILDING, SADAR, NAGPUR Vs. ALBERT S/O TAVID
|
September 16, 2016 |
INDIAN OIL CORPORATION LTD. Vs. ARTSON ENGINEERING LTD.
|
March 14, 2016 |
INDIAN OUTDOOR ADVERTISING Vs. MUNICIPAL CORPORATION OF GREATER
|
January 27, 2016 |
INDORAMA SYNTHETICS (I) LIMITED Vs. STATE OF MAHARASHTRA
|
May 6, 2016 |
INDORAMA SYNTHETICS (I) LTD. Vs. DUSHYANTKUMAR N. SANDHYA
|
October 5, 2016 |
INDRABAHADUR P. SHARMA & ORS. Vs. THE DY. COLLECTOR (ENC) AND COMPETENT AUTHORITY, ANDHERI & ORS.
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February 10, 2016 |
INDRASEN S/O. AMBIKA KRIPAL Vs. STTAE OF MAHARASHTRA
|
June 21, 2016 |
INDRAWATI RAJNDRAPRASAD GUPTA, Vs. STATE OF MAHARASHTRA
|
December 22, 2016 |
INDUR KARTAR CHHUGANI Vs. THE STATE OF MAHARASHTRA
|
January 19, 2016 |
INDUSTRIAL DEVELOPMENT BANK OF INDIA LTD. Vs. PARMESHWARI FABRICS PRIVATE LIMITED AND ORS.
|
February 26, 2016 |
INESH DASARYA GAVIT Vs. THE STATE OF MAHARASHTRA
|
April 12, 2016 |
INLAND WATER TRANSPORT EMPLOYEES COOP CREDIT SOCIETY LTD Vs. STATE OF GOA
|
August 1, 2016 |
INOX AIR PRODUCTS LTD. Vs. COMMISSIONER OF SERVICE TAX
|
September 19, 2016 |
INSTITUTE OF DESIGN OF ELECTRICAL MEASURING INSTRUMENTS Vs. KAMGAR UTKARSHA SABHA
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April 20, 2016 |
INTEGRATED SALES SERVICES LIMITED Vs. DMC MANAGEMENT CONSULTANTS LTD.
|
April 18, 2016 |
INTERNATIONAL AIR TRANSPORT ASSOCIATION Vs. DEPUTY COMMISSIONER OF INCOME TAX AND OTHERS
|
February 18, 2016 |
INTERNATIONAL FOODSTUFFS CO. Vs. PARLE PRODUCTS PVT. LTD.
|
April 11, 2016 |
INTOUCH LEATHER HOUSE INDIA PVT. LTD. A COMPANY INCORPORATED UNDER THE COMPANIES ACT, 1956 Vs. ISHAAN OVERSEAS
|
November 21, 2016 |
IRFAN @ AFROZ S/O SANNAULLA FAROOQUE Vs. STATE OF MAHARASHTRA THROUGH POLICE STATION OFFICER
|
September 29, 2016 |
ISHWAR TULSIRAM WANJARI Vs. KAWDU SANTOSH KABHE
|
August 3, 2016 |
ISHWARLAL SHANKARLAL JAIN Vs. STATE OF MAHARASHTRA
|
February 9, 2016 |
ISMAIL GULAM SHAIKH Vs. MUNICIPAL CORPORATION OF GR MUMBAI AND ANOTHER
|
February 1, 2016 |
ISMT LTD. Vs. UNION OF INDIA
|
June 17, 2016 |
J.N. MEENA Vs. UNION OF INDIA
|
February 15, 2016 |
J.V. GOKAL CHARITY TRUST Vs. CONTREX PVT. LTD.
|
September 19, 2016 |
JADDASINGH ANTARLAL NAT Vs. STATE OF MAHARASHTRA
|
April 20, 2016 |
JAGADISH A CACODCAR Vs. STATE OF GOA
|
September 14, 2016 |
JAGANNATH LAXMAN PAWAR Vs. STATE OF MAHARASHTRA
|
January 7, 2016 |
JAGANNATH LBHIVSEN MISTRY Vs. SATPUDA SHIKSHAN PRASARAK MANDAL
|
July 5, 2016 |
JAGANNATH S/O DIWANRAO BARSE Vs. STATE OF MAHARASHTRA
|
February 10, 2016 |
JAGAT ALLOYS PRIVATE LIMITED AND ORS. Vs. UNION OF INDIA AND ORS.
|
February 1, 2016 |
JAGDISH Vs. STATE OF MAHARASHTRA
|
June 28, 2016 |
JAGDISH KOTHU GAJBHIYE Vs. STATE OF MAHARASHTRA
|
November 16, 2016 |
JAGDISH REVANSIDDHA PATIL Vs. STATE OF MAHARASHTRA
|
October 21, 2016 |
JAGGANATH GORAKH PATIL AND ORS. Vs. BHAGIRATHIBAI GORAKH PATIL AND ORS.
|
April 27, 2016 |
JAGJITSINGH S/O DILIPSINGH CHIRAGIA Vs. SATYANARAYAN S/O MATHURAPRASAD AGRAWAL
|
September 1, 2016 |
JAHED ILAHI KHAN PATHAN Vs. THE STATE OF MAHARASHTRA
|
February 18, 2016 |
JAI GANESH SRA CHS (PROP) AND ANR Vs. STATE OF MAHARASHTRA
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July 28, 2016 |
JAI HIND EDUCATION TRUST Vs. STATE OF MAHARASHTRA
|
April 2, 2016 |
JAI HIND PROJECTS LTD AND ORS Vs. TATA CAPITAL FINANCIAL SERVICES LIMITED
|
February 9, 2016 |
JAIBHAVANI SAHAKARI SAKHAR KARKHANA LTD. THROUGH ITS MANAGING DIRECTOR, SHIVAJI NAGAR, GADHI, AT GADHI, TQ. GEORAI, DISTRICT BEED Vs. BABAN S/O ACHYUTRAO KULKARNI, AGE63 YEARS, OCCU RETIRED EMPLOYEE, R/O "VYANKATESH NIVAS", S.B.I. COLONY, BEHIND SHANTAI HOTEL, JALNA ROAD, BEED, AT POST, TQ. AND DIST.BEED
|
October 17, 2016 |
JAIKUMAR KAILAS GEDAM Vs. THE STATE OF MAHARASHTRA
|
February 11, 2016 |
JAIPRAKASH MADHUKARRAO SAHURKAR Vs. SARIKA W/O. JAIPRAKSH SAHURKAR
|
February 29, 2016 |
JALINDAR SUKHDEO DALVI Vs. STATE OF MAHARASHTRA
|
January 8, 2016 |
JALINDER RANGANATH LAHARE AND ORS. Vs. INDIAN SEAMLESS & METAL TUBES LTD. AND ORS.
|
February 18, 2016 |
JAMADAR MEHABOOB GHUDUBAI Vs. STATE OF MAHARASHTRA
|
December 16, 2016 |
JAMUNABAI SHALIKRAM ZADE Vs. STATE OF MAHARASHTRA
|
February 23, 2016 |
JANAB PIR SULTASHAH SADAR BHANDARI MUTAWALLI AND ORS. Vs. SAU. SHAMSHADBI ADAM SHAIKH AND ORS.
|
March 11, 2016 |
JANARDAN VASANT PATIL Vs. DIRECTOR GENERAL OF POLICE
|
September 16, 2016 |
JANARDHAN BARKU SOLANKE Vs. STATE OF MAHARASHTRA
|
September 15, 2016 |
JANARDHAN VASSUDEV VENZI NAIK Vs. DIGAMBAR KRISHNA NAIK
|
February 11, 2016 |
JANLAXMI CO Vs. EMPLOYEES PROVIDENT FUND ORGANIZATION
|
February 16, 2016 |
JANSHAKTI SHIKSHAN SANSTHA Vs. KARUNA BABURAO PATIL
|
August 22, 2016 |
JANU BENDU WAGH Vs. STATE OF MAHARASHTRA
|
March 7, 2016 |
JAWAHAR DWARKADAS KABRA Vs. JALNA EDUCATION SOCIETY AND ORS.
|
February 17, 2016 |
JAWAHAR RADHAKRISHNA KHANDELWAL Vs. RAJENDRA TANBAJI KALAMBE
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April 11, 2016 |
JAWAHARLAL NEHRU PORT TRUST Vs. ORNATE MULTI MODEL CARRIERS PVT.LTD.
|
July 5, 2016 |
JAWANSINGH RAMSINGH GAUD AND ORS. Vs. THE STATE OF MAHARASHTRA
|
March 8, 2016 |
JAWEDKHAN @ TINGRYA S/O HABIBKHAN Vs. THE STATE OF MAHARASHTRA
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March 8, 2016 |
JAYA DILIP KHOBRAGADE Vs. DILIP BABANRAO KHOBRAGADE
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March 8, 2016 |
JAYA TALAKHSI CHHEDA Vs. STATE OF MAHARASHTRA
|
October 14, 2016 |
JAYANT S/O SHANKARRAO DHATRAK Vs. STATE OF MAHARASHTRA
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December 23, 2016 |
JAYANTILAL MODI Vs. STATE OF MAHARASHTRA
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January 6, 2016 |
JAYARAM DATTATRAYA PATIL Vs. STATE OF MAHARASHTRA
|
April 11, 2016 |
JAYASHRI UMESH KITUKALE Vs. UMESH BHASKARRAO KITUKALE
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October 1, 2016 |
JAYSHREE DATTA MALIK Vs. ANA HERMINIA QUARDROAS PEREIRA
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February 24, 2016 |
JAYSHREE RAMAKANT KHADILKAR - PANDE Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI AND ORS.
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July 5, 2016 |
JAYSHREE RAMAKANT KHADILKAR-PANDE Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI AND 7 ORS
|
May 27, 2016 |
JAYSHRI GINNING & SPINNING (P) LTD. Vs. C.A. GALIAKOTWALA & COMPANY PVT LTD.
|
July 19, 2016 |
JAYWANT VAMANRAO KADU (PATIL), THE MANAGING DIRECTOR, SANGLI DIST. COOP. BANK LTD. SANGLI Vs. BANK EMPLOYEES UNION KOLHAPUR & ORS.
|
February 22, 2016 |
JBM AUTO LTD. Vs. UNION OF INDIA
|
September 26, 2016 |
JEAN NUSLY DUGGAN Vs. DR.FEROZE HOMI DUGGAN
|
October 27, 2016 |
JENJON RETAIL AND SERVICES PVT LTD Vs. LAVASA CORPORATION LTD
|
June 22, 2016 |
JEREMIAS SERAFINO BASILIO RODRIGUES S/O PEDRU RODRIGUES AND ORS Vs. P V BUILDERS AND ORS
|
March 23, 2016 |
JERONIMO AGOSTINHO DSILVA Vs. ASSUCENA RATOS E FERNANDES
|
February 25, 2016 |
JERSON JOHN BRAGANZA Vs. JOHN BRAGANZA & ORS
|
April 26, 2016 |
JETKING INFORTRAIN LTD. Vs. COMMISSIONER OF SERVICE TAX
|
January 4, 2016 |
JHS SVENDGAARD LABORATORIES LTD. Vs. GILLETTEE INDIA LTD.
|
February 15, 2016 |
JIGEESHA THAKORE Vs. DILIP SUMANLAL SHAH
|
July 12, 2016 |
JIGNESH PATEL Vs. EDRICH MIRANDA
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June 13, 2016 |
JIJABAI BAHIRU TATALE Vs. RAGHUNATH RAMCHANDRA AVHAD
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September 23, 2016 |
JINDAL DRUGS PVT LTD Vs. DEPARTMENT OF REVENUE, NORTH BLOCK
|
October 7, 2016 |
JITENDRA CHANDRALAL NAVLANI & ANR. Vs. UNION OF INDIA
|
June 8, 2016 |
JITENDRA G.JANAVALE Vs. STATE OF MAHARASHTRA
|
June 17, 2016 |
JITENDRA MANOHAR JADHAV Vs. STATE OF MAHARASHTRA
|
March 2, 2016 |
JITENDRA S/O VASANTRAO NAGARKAR Vs. MOHANLAL S/O MALURAMJI AGRAWAL
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July 7, 2016 |
JITENDRA SINGH RAJENDRA SINGH KUSHWAHA Vs. SURESH RAJENDRA SINGH KUSHWAHA
|
March 23, 2016 |
JITESH BHAIYALAL SAHU Vs. STATE OF MAHARASHTRA
|
August 4, 2016 |
JITESH MANIAR Vs. UNION OF INDIA
|
November 16, 2016 |
JIVYA DHARMA CHOTHE AND ORS. Vs. THE STATE OF MAHARASHTRA
|
February 3, 2016 |
JM FINANCIAL ASSET RECONSTRUCTION COMPANY PVT. LTD. Vs. STATE OF MAHARASHTRA
|
October 25, 2016 |
JM FINANCIAL ASSET RECONSTRUCTION COMPANY PVT. LTD. Vs. THE BOARD OF TRUSTEES OF THE PORT OF MUMBAI
|
August 24, 2016 |
JOAO RODRIQUES Vs. JOSE ANTONIO RODRIGUES
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June 29, 2016 |
JOAQUIM JOSEPH MONTEIRO, SON OF INACIO FRANCISCO MONTEIRO Vs. CAMILO FERRAO
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December 7, 2016 |
JOAQUIM TELES Vs. LUIS CAETANO GUILERME WELINGTON
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July 8, 2016 |
JOAQUIM VICENTE DINIZ Vs. VILLAGE PANCHAYAT OF CANA BENAULIM
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February 11, 2016 |
JOEL AVELINO NORONHA AND ORS. Vs. FRANCISCO XAVIER AND ORS.
|
February 17, 2016 |
JOHN MANUEL VAZ Vs. CHIEF ELECTRICAL ENGINEER AND ORS.
|
July 5, 2016 |
JOHN PIRES, S/O ALEXIO PIRES Vs. STATE OF GOA
|
July 5, 2016 |
JOHN RODRIGUES Vs. EXCISE INSPECTOR, EXCISE DEPARTMENT
|
July 21, 2016 |
JOHNSON MATTHEY CHEMICALS Vs. THE STATE OF MAHARASHTRA
|
February 16, 2016 |
JOLLY BROTHERS PVT. LTD. Vs. SURENDRA NATH JOLLY AND ORS.
|
April 29, 2016 |
JOLLY MAKER 1 PREMISES CHS, TRUST Vs. INCOME TAX 17(2) & OTHERS
|
June 22, 2016 |
JORGE ALEXANDRE CRUZ LOURENCO Vs. LUCAS FERNANDES AND ORS.
|
March 11, 2016 |
JOSE CRUZ FULGENCIO GOMES Vs. FLOSSY GOMES
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June 6, 2016 |
JSW STEEL LIMITED Vs. UNION OF INDIA
|
January 25, 2016 |
JUGALKISHOR S/O BIHARILAL MANTRI Vs. DISTRICT COOPERATIVE ELECTION OFFICER
|
June 16, 2016 |
JYOTI PRATAPSINGH CHADEL Vs. COLLECTOR NANDED
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May 5, 2016 |
JYOTSNA RASIKLAL MANIAR Vs. BAKUL CHANDULAL MEHTA
|
June 23, 2016 |
K-LIFESTYLE AND INDUSTRIES LTD. Vs. UNION OF INDIA
|
January 11, 2016 |
K.K.VIDYUT Vs. UNION OF INDIA
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August 24, 2016 |
KAI. VENKATRAO DESHMUKH SHILWANIKAR AND ORS. Vs. SHARAD SHRIDHARRAO DESHMUKH AND ORS.
|
January 19, 2016 |
KAILAS SAMBHAJI LOHAKRE Vs. STATE OF MAHARASHTRA
|
September 8, 2016 |
KAILAS SITARAM ADAGALE AND ORS. Vs. STATE OF MAHARASHTRA AND ORS.
|
February 18, 2016 |
KAILASH BHASKARRAO DESHMUKH Vs. AURANGABAD ZILLA PARISHAD KARMACHARI SAHAKARI PATSANSTHA LTD
|
July 29, 2016 |
KAILASH DATTATRAYA JADHAV Vs. STATE OF MAHARASHTRA
|
May 4, 2016 |
KAILASH MANOHAR WANKHADE Vs. STATE OF MAHARASHTRA
|
April 7, 2016 |
KAILASH S/O. MANNALAL JINDAL Vs. STATE OF MAHARASHTRA
|
May 5, 2016 |
KAILASH SON OF PANDURANG YEDMEWAR Vs. STATE OF MAHARASHTRA
|
September 16, 2016 |
KAJIVA CONSTRUCTION CO. PVT. LTD. Vs. SHYAM NARAYAN & BROTHERS
|
May 4, 2016 |
KAKA CARPETS Vs. UNION OF INDIA
|
June 27, 2016 |
KALABAI EKNATH NAVLE Vs. THE STATE OF MAHARASHTRA
|
September 16, 2016 |
KALPANA DILIP RATNAPARKHI AND ORS Vs. CHANDULAL NARSHIBHAI PATEL
|
September 1, 2016 |
KALPANA KAMLESH PATADIA Vs. SITARAM KUNTHE
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August 25, 2016 |
KALPANA SUDARSHAN BAKALE Vs. SUJIT JIVAN BAKALE
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December 21, 2016 |
KALPANA W/O SAHEBRAO CHAVAN Vs. SAHEBRAO DEVRAO CHAVAN
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September 22, 2016 |
KALPANA WD/O VINAYAK BACHHAV Vs. THE CHIEF GENERAL MANAGER,BHARAT SANCHAR NIGAM LIMITED
|
July 7, 2016 |
KALPAVRUKSHA CHARITABLE TRUST Vs. UNION OF INDIA
|
December 13, 2016 |
KALU Vs. THE STATE OF MAHARASHTRA AND ORS.
|
February 9, 2016 |
KALU PAHELWAN @ WASIM AJIJ QURESHI AND OTHERS Vs. STATE OF MAHARASHTRA AND OTHERS
|
December 19, 2016 |
KALURAM CHAUDHARY AND ORS. Vs. UNION OF INDIA AND ORS.
|
April 4, 2016 |
KALYAN DOMBIVLI MUNICIPAL CORPORATION AND ORS. Vs. KAUSTUBHA DATTATRAYA GOKHALE AND ORS.
|
April 25, 2016 |
KAMAL CONSTRUCTION COMPANY Vs. UNION OF INDIA
|
February 10, 2016 |
KAMLABAI Vs. DESHNA
|
August 22, 2016 |
KAMLAKAR KESHAVRAO JOSHI Vs. STATE OF MAHARASHTRA
|
August 30, 2016 |
KAMLESH Vs. SUSHIL
|
August 29, 2016 |
KAMLESH HARIVALLABH MEHTA Vs. STATE OF MAHARASHTRA
|
October 13, 2016 |
KAMLU MAHADU BHANDE Vs. THE STATE OF MAHARASHTRA
|
December 2, 2016 |
KANCHAN RAMDAS MORASKAR Vs. ARMANDO JOAO BENEDITO MASCARENHAS
|
December 21, 2016 |
KARANSING Vs. THE STATE OF MAHARASHTRA AND ORS.
|
May 6, 2016 |
KARISHMA W/O. RAVINDRA KUMAVAT & ANR. Vs. RAVINDRA S/O. EKNATH KUMAVAT
|
June 13, 2016 |
KARTIKAY EXPLORATION AND MINING SERVICES PVT. LTD. Vs. THE NATIONAL CENTRE FOR ANTARTIC AND OCEAN RESEARCH, MINISTRY OF EARTH SCIENCES AND ORS.
|
March 17, 2016 |
KASAM ALISHA SHAIKH Vs. STATE OF MAHARASHTRA
|
December 6, 2016 |
KASHIBAI NAMDEO JADHAV Vs. YAMUNABAI W/O NAMDEO JADHAV
|
February 25, 2016 |
KASHINATH AND ORS. Vs. STATE OF MAHARASHTRA AND ORS.
|
February 8, 2016 |
KASHINATH CHAUDHARI KIRANGE Vs. STATE OF MAHARASHTRA
|
July 19, 2016 |
KASHINATH NAIK, S/O LAXMAN NAIK Vs. STATE OF GOA AND ORS
|
April 5, 2016 |
KASHIRAM AND ORS. Vs. MANSARAM AND ORS.
|
February 24, 2016 |
KASTURBA HEALTH SOCIETY, THROUGH ITS SECRETARY, SEWAGRAM, TAH. AND DISTT. WARDHA Vs. REGIONAL PROVIDENT FUND COMMISSIONER, SUB
|
June 16, 2016 |
KAUSAR SULTANA W/O. SK. SHAKEEL Vs. CITY FINANCIAL CONSUMER FINANCE INDIA LTD., NEW DELHI AND OTHERS.
|
October 26, 2016 |
KAZI MOHAMAD ISSAC AND ORS. Vs. NAGESH BABUSSO GAUDO AND ORS.
|
March 22, 2016 |
KESHAV NARHER WANI & ORS. Vs. MOTILAL RAGHO SUTAR & ANR.
|
November 18, 2016 |
KESHAVRAO ATTAMARAMJI PARDHI Vs. STATE OF MAHARASHTRA
|
July 5, 2016 |
KHADI GRAMODYOG EMPORIUM Vs. DEPUTY REGIONAL DIRECTOR INCHARGE,EMPLOYEES STATE INSURANCE CORPORATION
|
April 18, 2016 |
KHADI GRAMODYOG EMPORIUM Vs. DEPUTY REGIONAL DIRECTOR INCHARGE EMPLOYEES STATE INSURANCE CORPORATION
|
April 20, 2016 |
KHAJA MUSTAFA KAMAL Vs. UNION OF INDIA
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April 25, 2016 |
KHAMGAON RASHTRIYA SHIKSHAN PRASARAK MANDAL Vs. TILAK RASHTRIYA VIDYALAYA KHAMGAON
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November 25, 2016 |
KHAN IMRAN KHAN UMAR Vs. GULSHAN SHIKSHAN PRASARAK MANDAL
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November 23, 2016 |
KHANDELWAL LABORATORIES PVT LTD Vs. DEPUTY COMMISSIONER OF INCOME-TAX- 6(3)(2), MUMBAI AND ORS
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March 17, 2016 |
KHANHAIYA RAMCHAND THAWRANI Vs. STATE OF MAHARASHTRA
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October 24, 2016 |
KHIZZER AKHTAR SHAH Vs. THE STATE OF MAHARASHTRA
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May 6, 2016 |
KHUBCHANDANI HEALTHPARKS PVT. LTD. Vs. INCOME TAX OFFICE 6(3)(4) MUMBAI AND ORS.
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February 10, 2016 |
KHURSHIDABEGUM SK MAHEMOOD Vs. THE STATE OF MAHARASHTRA
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August 1, 2016 |
KIM CHEMICALS LTD. Vs. UNION OF INDIA
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September 6, 2016 |
KIRAN CHHAGANLAL PAWAR Vs. THE STATE OF MAHARASHTRA
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May 2, 2016 |
KIRAN RAMRAO SHINDE Vs. SUB DIVISIONAL MAGISTRATE JATH
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January 21, 2016 |
KIRANKUMAR S/O LAXMANRAO BONDAR Vs. STATE OF MAHARASHTRA
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June 6, 2016 |
KIRIT NAVNITLAL DAMANIA AND ORS. Vs. ANURADHA ANIL BHAGWAT AND ORS.
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June 9, 2016 |
KIRLOSKAR BROTHERS LTD Vs. MICRO AND SMALL ENTERPRISES FACILITATION COUNCIL
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December 7, 2016 |
KIRTIBAI PREMRAJ JAIN Vs. ASHOK NARAYAN BAGADE
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September 1, 2016 |
KIRTIKUMAR Vs. PRAVINBHAI
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January 19, 2016 |
KISAN Vs. THE HIGH COURT OF JUDICATURE
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October 15, 2016 |
KISAN RAMCHANDRA KOKANE & ORS. Vs. ANJANILAXMAN KAPASE & ORS.
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June 20, 2016 |
KISAN S/O KESHAVRAO MUDGALWAR Vs. THE STATE OF MAHARASHTRA
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November 17, 2016 |
KISHAN GOVIND PATIL & ORS. Vs. STATE OF MAHARASHTRA & ORS.
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September 21, 2016 |
KISHAN SHESHRAO KHAWAS Vs. STATE OF MAHARASHTRA
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September 30, 2016 |
KISHOR K MEHTA Vs. J N PATEL
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August 31, 2016 |
KISHOR L.PUROHIT Vs. PREM SAXENA
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March 14, 2016 |
KISHOR S/O NAKTUJI PATLE Vs. ADDITIONAL COMMISSIONER
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November 23, 2016 |
KISHORE RANGNATH JADHAV AND ORS. Vs. STATE OF MAHARASHTRA
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August 30, 2016 |
KISHORE S/O. RANGNATH JADHAV & ORS. Vs. THE STATE OF MAHARASHTRA
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October 27, 2016 |
KISKINDA BAPU KALE Vs. SUSHILABAI W/O NAVNATH SAWANT
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April 26, 2016 |
KORADA VENKARA RAO Vs. STATE AND ORS
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April 7, 2016 |
KOTAK MAHINDRA PRIME LTD Vs. LIFELINE INDUSTRIES LTD (IN LIQN )
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August 11, 2016 |
KOYLA SHRAMIK SABHA Vs. KISAN S/O LATE MANGAL GHUBDE
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December 6, 2016 |
KRISHNA GOPINATH MALI Vs. THE STATE OF MAHARASHTRA
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February 11, 2016 |
KRISHNA S/O. GANGRAO MASKE & ORS. Vs. THE STATE OF MAHARASTRA
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September 19, 2016 |
KRISHNARAO HAMPANNA LOKRAY AND ORS. Vs. PATVEKAR HOTELS PRIVATE LIMITED
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February 4, 2016 |
KRITIKA NAGPAL Vs. GEOJIT FINANCIAL SERVICES LTD.
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July 14, 2016 |
KRUTIKA RITESH ARYA Vs. RITESH LAXMAN ARYA
|
February 2, 2016 |
KSB AKTIENGESELLSCHAFT GERMANY AND ORS. Vs. ANIL AGARWAL
|
June 17, 2016 |
KU. PRITI ARUNRAO TIDKE Vs. SHRI. SHIVAJI EDUCATION SOCIETY
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November 23, 2016 |
KU. SEEMA HIRALAL PAWAR Vs. THE STATE OF MAHARASHTRA
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July 8, 2016 |
KUM. SONAL GOVARDHAN TIPLE Vs. STATE OF MAHARASHTRA
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June 17, 2016 |
KUM.SATVAGUNA D/O SIDHARTH JOGDAND Vs. THE STATE OF MAHARASHTRA
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August 10, 2016 |
KUNDA SANTOSH KERKAR Vs. HONBLE SPEAKER GOA LEGISLATIVE ASSEMBLY
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July 22, 2016 |
KUNDAN Vs. STATE OF MAHARASHTRA
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October 21, 2016 |
KUNDAN KHANDERAO DHANDE Vs. VASUDEO NIVRUTI FEGDE & ANR.
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October 25, 2016 |
KUNDAN S/O NANAJI PENDOR Vs. STATE OF MAHARASHTRA
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September 28, 2016 |
KUNIYIL KUMAR SHANKAR Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI
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October 20, 2016 |
KUSHNOBA BABANI PARAB Vs. PUNDALIK YESHWANT NHAVI ALIAS HALANKAR & HIS WIFE
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September 27, 2016 |
L & L FLORIDA GARDENS COOPERATIVE HOUSING MAINTENANCE SOCIETY LTD Vs. SIMON FERNANDES
|
September 21, 2016 |
LALA S/O HODLYA GAVIT Vs. STATE OF MAHARASHTRA
|
August 19, 2016 |
LALDHAR GAYAPRASAD SHARMA Vs. CHIEF OFFICER, PONDA MUNICIPAL
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February 24, 2016 |
LALITPRABHA BHATT Vs. GOSWAMI KALYANRAIJI MAHARAJ
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November 16, 2016 |
LALITPRABHA KRISHNAJI AJGAOKAR Vs. YUNUS KHAN
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October 15, 2016 |
LARSEN & TOUBRO LIMITED Vs. ALLAHABAD BANK, MUMBAI
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February 29, 2016 |
LARSEN AND TOUBRO LIMITED Vs. HINDUSTAN PETROLEUM CORPORATION LTD
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September 16, 2016 |
LARSEN AND TOUBRO LIMITED Vs. ALLAHABAD BANK
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June 20, 2016 |
LARSEN AND TOUBRO LTD. Vs. UNION OF INDIA
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March 28, 2016 |
LARSEN AND TOUBRO LTD. Vs. UNION OF INDIA
|
February 22, 2016 |
LATA Vs. DISTRICT DEPUTY REGISTRAR CO OPERATIVE SOCIETIES YAVATMAL
|
January 14, 2016 |
LATA GAJANAN WANKHEDE Vs. STATE OF MAHARASHTRA
|
July 1, 2016 |
LATA SATYANARAYAN BAJAJ Vs. STATE OF MAHARASHTRA
|
February 17, 2016 |
LATABAI SUBHASHRAO DAHAKE Vs. JAYANT PUNJAJI THKARHEDE
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October 17, 2016 |
LAV CHADHA Vs. SICOM LIMITED
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February 23, 2016 |
LAWRENCE CHRISTOPHER Vs. MEENA JUDITH PINTO(MRS.) & ORS.
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December 2, 2016 |
LAXMAN GOVIND NEGI Vs. STATE OF MAHARASHTRA
|
January 11, 2016 |
LAXMAN KHANDERAO DARADE Vs. RAJESH RAMESHWAR JOSHI
|
April 12, 2016 |
LAXMAN SADASHIV MANSAPURE Vs. THE MAHARASHTRA STATE BOARD OF SECONDARY & HIGHER SECONDARY EDUCATION BOARD
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November 15, 2016 |
LAXMAN SANVLO SHETKAR Vs. SHRI RATNAKAR BHASKAR SHETKAR
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August 1, 2016 |
LAXMI ISHWAR MORE Vs. STATE OF MAHARASHTRA AND ORS.
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January 20, 2016 |
LAXMIBAI NILKANTH VABHITKAR Vs. STATE OF MAHARASHTRA
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January 25, 2016 |
LAXMIKANT @ BITLO ATMA NAIK Vs. NARCINVA VISHWANATH CHARI
|
February 22, 2016 |
LEADER GAS AND PETROLEUM LTD Vs. STATE OF MAHARASHTRA AND OTHERS
|
August 23, 2016 |
LIFE INSURANCE CORPORATION OF INDIA Vs. VARUN GLOBAL LIMITED
|
December 23, 2016 |
LILLY SEQUEIRA, PAEDIATRIC DOCTOR Vs. AIRES INAUDINO PURIFICACAO DE BASILIO DIAS
|
August 4, 2016 |
LIMBAJI S/O RANGHNATH SALGAR Vs. STATE OF MAHARASHTRA
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September 26, 2016 |
LITTLE HEARTS Vs. STATE AND ORS
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June 22, 2016 |
LOGIC EASTERN INDIA PVT LTD Vs. KEC INTERNATIONAL LIMITED(CABLES SBU))
|
August 2, 2016 |
LOPESH SHANTILAL VORA Vs. UNION OF INDIA AND ORS.
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January 6, 2016 |
LT. COL. JITENDRA RAMCHANDRA MANERIKAR Vs. UNION OF INDIA THROUGH ITS SECRETARY AND OTHERS
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November 17, 2016 |
LUIS CAETANO GUILHERME E MELO Vs. THE STATE OF GOA
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April 1, 2016 |
M.I.D.C. PRAKALPGRAST MAJUR KAMGAR Vs. AMRAVATI DISTRICT LABOUR COOPERATIVE SOCIETYS UNION LTD.
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June 9, 2016 |
M.R. MUTHA Vs. THE STATE OF MAHARASHTRA AND ORS.
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March 1, 2016 |
M/S SPRING FRESH DRINKS PVT. LTD. Vs. GANI SONS CHARITABLE TRUST
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June 16, 2016 |
M/S ABHISHEK ENGINEERS AND ORS. Vs. CORPORATION BANK
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October 26, 2016 |
M/S ARIHAN TELECOMMUNICATIONS Vs. UNION OF INDIA
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November 28, 2016 |
M/S AUTO CREATERS Vs. UNION OF INDIA AND OTHERS
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November 21, 2016 |
M/S EVERGREEN ENGINEERING COMPANY PVT.LTD. Vs. EMPLOYEES PROVIDENT FUND ORGANISATION
|
August 9, 2016 |
M/S J.K.SURFACE COATINGS PVT. LTD. Vs. OIL AND NATURAL GAS CORPORATION
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October 27, 2016 |
M/S KAMAL CONSTRUCTIONS Vs. UNION OF INDIA
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June 9, 2016 |
M/S KILPEST INDIA LIMITED Vs. THE STATE OF MAHARASHTRA
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December 14, 2016 |
M/S KOMAL CONSTRUCTION Vs. THE STATE OF MAHARASHTRA
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August 8, 2016 |
M/S MAHENDRA BUILDERS Vs. THE STATE OF MAHARASHTRA
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February 11, 2016 |
M/S MALLU AND TALDA DEVELOPERS Vs. THE INSPECTOR GENERAL OF REGISTRATION AND CONTROLLER OF STAMPS
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November 22, 2016 |
M/S MRB ROADCONST. PVT.LTD. Vs. RUPEE CO-OP. BANK LTD.
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February 5, 2016 |
M/S N. J. NAYUDU & COMPANY Vs. EMPLOYEES STATE INSURANCE CORPORATION
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May 6, 2016 |
M/S NEW INDIA ASSURANCE CO. LTD. Vs. SANJAY S/O DATTATRAYA GAIKWAD
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August 29, 2016 |
M/S RAJESH STEEL INDUSTRIES Vs. DEVELOPMENT CORPORATION OF KONKAN LTD.
|
July 12, 2016 |
M/S RENDEZVOUS SPORTS WORLD Vs. BOARD OF CONTROL FOR CRICKET IN INDIA
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June 14, 2016 |
M/S SHREE GANESH ENTERPRISES Vs. UNION OF INDIA AND OTHERS
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November 21, 2016 |
M/S SHRISON REALTORS Vs. M/S. COSTA AND COMPANY PVT. LTD.
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June 24, 2016 |
M/S SONOMA MANAGEMENT PARTNERS PVT. LTD. Vs. BANK OF MAHARASHTRA
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November 22, 2016 |
M/S THOMAS COOK (INDIA) LTD. Vs. THE INDUSTRIAL TRIBUNAL
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July 29, 2016 |
M/S UNIDIAM ABRASIVES LTD. Vs. THE EDC LIMITED
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October 15, 2016 |
M/S ZEPHYR BIOMEDICALS Vs. ACIT
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October 10, 2016 |
M/S. A AND A HOTELS PVT. LTD. Vs. STATE OF GOA
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May 4, 2016 |
M/S. AGROZAN INDIA PVT. LTD. Vs. M/S. AGRI TRADE INDIA SERVICES PVT. LTD.
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August 29, 2016 |
M/S. AJMERA HABITAT PVT. LTD Vs. JIDNYASA CO-OPERATIVE HOUSING SOCIETY
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August 9, 2016 |
M/S. AMISHA BUILDCON PVT. LTD. Vs. JIDNYASA CO-OPERATIVE HOUSING SOCIETY LIMITED
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August 9, 2016 |
M/S. ARCHITECT HAFIZ CONTRACTOR, MUMBAI Vs. SHRI ANSARI MERAJ HUSAIN, MUMBAI
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February 24, 2016 |
M/S. ASHWATHA DEVELOPERS Vs. SHREE VARDHAMAN STANAKVASI JAIN
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March 8, 2016 |
M/S. BOMBAYWALA Vs. STATE OF MAHARASHTRA
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September 15, 2016 |
M/S. CINEYUG WORLDWIDE Vs. THE UNION OF INDIA
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January 22, 2016 |
M/S. CMS INFO SYSTEMS LIMITED A COMPANY, INCORPORATED UNDER THE ERSTWHILE COMPANIES ACT, 1956, HAVING THEIR REGISTERED OFFICE AT 11TH FLOOR, SILVER METROPOLIS, W.E. HIGHWAY, GOREGAON (EAST), MUMBAI Vs. THE UNION OF INDIA MINISTRY OF FINANCE, NORTH BLOCK, NEW DELHI
|
December 19, 2016 |
M/S. CORONATION AGRO INDUSTRIES LTD. Vs. DEPUTY COMMISSIONER OF INCOME-TAX
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November 23, 2016 |
M/S. D. P. JAIN AND COMPANY Vs. UNION OF INDIA
|
July 18, 2016 |
M/S. DABHOL EDUCATIONAL SOCIETY, THROUGH ITS PRESIDENT, MR. SHABAN AMIR BAMNE & ORS. Vs. THE STATE OF MAHARASHTRA, THROUGH THE SECRETARY, DEPT. OF PRIMARY EDUCATION & SPORTS & ORS.
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September 19, 2016 |
M/S. FAIRWINDS ASSET MANAGERS LTD Vs. STATE OF MAHARASHTRA
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August 25, 2016 |
M/S. FAMOUS SAND DREDGING CO. Vs. THE COMMISSIONER OF INCOME TAX
|
April 25, 2016 |
M/S. FORCE MOTORS LIMITED BEING A COMPANY INCORPORATED UNDER THE PROVISIONS OF THE COMPANIES ACT, 1956 AND HAVING ITS REGISTERED OFFICE AT MUMBAI, PUNE ROAD, AKURDI, PUNE 411 045 Vs. MR. SUBHASH SIMRATMAL GUGALE, INDIAN INHABITANT, RESIDING AT PLOT NO. 86, SECTOR 25, PCNT NIGADI, PUNE 411 044
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September 7, 2016 |
M/S. GHODAWAT ENERGY PVT. LTD., A REGISTERED COMPANY Vs. THE STATE OF MAHARASHTRA
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October 4, 2016 |
M/S. GILL & COMPANY PVT. LTD. Vs. M/S.PATODIA GINNING FACTORY
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April 20, 2016 |
M/S. GROUP M. MEDIA INDIA PVT. LTD. Vs. THE UNION OF INDIA & ORS.
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October 15, 2016 |
M/S. HEMCHAND & COMPANY Vs. MUMBAI MUNICIPAL CORPORATION AND ORS.
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February 1, 2016 |
M/S. HIMALAYA BUILDERS PVT. LTD. Vs. STATE OF GOA AND ORS.
|
September 8, 2016 |
M/S. J.K. TRADERS, THROUGH ITS PROPRIETOR SHRI JAVED IQBAL KHAN, R/O MAHAL WARD, BHANDARA, TAH. AND DISTRICT Vs. STATE OF MAHARASHTRA, THROUGH ITS SECRETARY, IN THE MINISTRY OF REVENUE AND FOREST, MANTRALAYA, MUMBAI
|
June 29, 2016 |
M/S. JEEVAN INVESTMENT AND FINANCE PVT. LTD. 1, CHEATEAU WINDSOR, 86, VEER NARIMAN ROAD, CHURCHGATE, MUMBAI 400 020 Vs. THE COMMISSIONER OF INCOME TAX,CITY
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December 7, 2016 |
M/S. KALA NIKETAN Vs. UNION OF INDIA
|
November 21, 2016 |
M/S. KALPANA MINES AND MINERALS Vs. M/S. MUNEER ENTERPRISES
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July 4, 2016 |
M/S. LIVEWEL AVIATION SERVICES PVT. LTD. Vs. BHARTIYA KAMGAR SENA AND ANOTHER
|
November 29, 2016 |
M/S. MAHARASHTRA INSECTICIDES LTD. Vs. THE STATE OF MAHARASHTRA
|
November 24, 2016 |
M/S. MAHATMA GANDHI SEVA MANDIR Vs. REGIONAL PROVIDENT FUND COMMISSIONER & ANR
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September 21, 2016 |
M/S. MAYA DEVELOPERS Vs. NEELAM R. THAKKAR
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July 13, 2016 |
M/S. MICHIGAN ENGINEERS PVT. LTD. Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY
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April 16, 2016 |
M/S. MOUNTAIN VILLAS Vs. DY. REGISTRAR, CO-OPERATIVE SOCIETIES (MUMBAI)
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February 5, 2016 |
M/S. MOUR MARBLES INDUSTRIES PVT. LTD. Vs. BANK OF INDIA
|
April 5, 2016 |
M/S. OTOKLIN GLOBAL BUSINESS Vs. THE STATE OF MAHARASHTRA
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July 28, 2016 |
M/S. PARANJAPE SCHEMES (CONSTRUCTION) LTD. Vs. MR.AVINASH MADHUKARRAO YEKHANDE
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April 29, 2016 |
M/S. PRUDENTIAL GROUP Vs. MR. MILTON FERNANDES
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June 7, 2016 |
M/S. R.R.B. REALTORS PVT. LTD. Vs. M/S. SUBHASH NAGAR RAJESHWARI CHS LTD.
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December 22, 2016 |
M/S. RANA CONSTRUCTION CO. Vs. THE SECRETARY,NAGPUR DIOCESAN TRUST ASSOCIATION
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December 22, 2016 |
M/S. RAYALASEEMA CONCRETE SLEEPERS PVT. LTD. Vs. THE ASSISTANT COMMISSIONER OF SALES TAX, GOVERNMENT OF GOA
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August 24, 2016 |
M/S. RESOURCES INTERNATIONAL Vs. SHRI JOHN FILLIPE COSTA
|
July 7, 2016 |
M/S. ROHINI S. KURGHODE Vs. M/S. E. MERCK (I) LIMITED
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October 26, 2016 |
M/S. S.V.A. INDIA LTD. Vs. M/S. NATURAL VITAMINS PVT. LTD.
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January 15, 2016 |
M/S. SARATHI ENTERPRISES Vs. UNION OF INDIA
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June 6, 2016 |
M/S. SELVEL INDUSTRIES Vs. M/S. OM PLAST (INDIA)
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July 1, 2016 |
M/S. SESA RESOURCES LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1(1)
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March 7, 2016 |
M/S. SHANTI ENTERPRISES Vs. UNION OF INDIA
|
December 22, 2016 |
M/S. SHILPA RE-ROLLERS PVT. LTD. Vs. EMPLOYEES STATE INSURANCE CORPORATION
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April 22, 2016 |
M/S. SHIRPUR GOLD REFINERY LTD. Vs. THE INCOME TAX APPELLATE TRIBUNAL MUMBAI, BENCH E MUMBAI AND ORS.
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July 27, 2016 |
M/S. SHREE PARSHWA HEIGHTS Vs. SMT. NIRMALA DHANDUKHLAL THAKKAR
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August 5, 2016 |
M/S. SWAPNA DEVELOPERS Vs. THE VILLAGE PANCHAYAT OF RAIA
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August 18, 2016 |
M/S. SWAPNA DEVELOPERS Vs. THE VILLAGE PANCHAYAT OF RAIA AND ORS
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October 19, 2016 |
M/S. TATA UNISYS LIMITED Vs. COMMISSIONER OF INCOME TAX
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October 13, 2016 |
M/S. TIGRANIA STEEL CORPORATION Vs. THE COMMISSIONER OF INCOME TAX CITY VIII, AND ORS.
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September 30, 2016 |
M/S. TRIMURTI EXPORTS Vs. M/S. MODELAMA EXPORTS LIMITED
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June 8, 2016 |
M/S. TYRESOLES INDIA PVT. LTD. Vs. THE UNION OF INDIA
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June 13, 2016 |
M/S. VITTHAL AGRO EXPORTS Vs. UNION OF INDIA
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September 30, 2016 |
M/S.AUTO CRAFT ENGINEERS Vs. AKSHAR AUTOMOBILES AGENCIES PRIVATE LIMITED
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July 29, 2016 |
M/S.DOSTI CORPORATION Vs. SEA FLAMA CO-OPERATIVE HOUSING SOCIETY LIMITED
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April 7, 2016 |
M/S.HIMAX DEVELOPERS PVT. LTD. Vs. SHRI JAGANNATH YASHWANT DESHMUKH
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October 27, 2016 |
M/S.MADHAV STRUCTURAL ENGINEERS LIMITED Vs. THE VICE CHAIRMAN AND MANAGING DIRECTOR
|
June 16, 2016 |
M/S.MAHENDRA REALTORS AND INFRASTRUCTURE PVT.LTD. Vs. THE MUNICIPAL COMMISSIONER AND ANR.
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December 7, 2016 |
M/S.RAVINDRANATH GE MEDICATE ASSOCIATE PRIVATE LIMITED Vs. M/S.CLEAN COATS PRIVATE LIMITED
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July 20, 2016 |
M/S.T.LAKHAMSHI LADHA & CO Vs. THE COMMISSIONER OF INCOME TAX
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July 7, 2016 |
M/S.ZODIAC DEVELOPERS PVT LTD Vs. PRINCIPAL COMMISSIONER OF INCOME TAX-8,MUMBAI
|
April 18, 2016 |
M\S. ESDEE PAINTS LTD. & ORS. Vs. SARVA SHARMIK SANGH
|
October 7, 2016 |
MACHINDRA Vs. STATE OF MAHARASHTRA
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February 3, 2016 |
MADAN GANGARAM KOKATE Vs. STATE OF MAHARASHTRA
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December 5, 2016 |
MADANKUMAR KANJI JOSHI Vs. KAILAS
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July 4, 2016 |
MADANKUWAR AND ORS. Vs. SUSHILA AND ORS.
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April 4, 2016 |
MADANLAL NANDLAL ZAWAR Vs. PREMSUKH RAMDAYAL ZAWAR
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May 3, 2016 |
MADHA TALUKA SHIKSHAN PRASARAK MANDAL Vs. PRASHANT KAMLAKAR NARKHADE
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August 3, 2016 |
MADHAV S/O. UKAJI DHUTRAJ Vs. THE STATE OF MAHARASHTRA
|
September 1, 2016 |
MADHAV STRUCTURAL ENGINEERS LIMITED Vs. D K SANKARAN
|
June 16, 2016 |
MADHAV UKAJI DHUTRAJ Vs. STATE OF MAHARASHTRA
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August 31, 2016 |
MADHU RAMESH JAIN Vs. THE STATE OF MAHARASHTRA
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June 6, 2016 |
MADHUKAR BHAGURAO HARAL Vs. STATE OF MAHARASHTRA
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October 5, 2016 |
MADHUKAR DHONDIBAPU HAMBARDE Vs. THE STATE OF MAHARASHTRA
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August 26, 2016 |
MADHUKAR GANPATRAO WANKHEDE Vs. LILABAI MANOHARRAO WANKHEDE
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August 18, 2016 |
MADHUKAR SHRIRANG SONWANE Vs. TATYARAO GANGARAM MULE
|
June 21, 2016 |
MADHUKAR SIKSHAN PRASARAK MANDAL KHINALA AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
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February 29, 2016 |
MADHUKAR WASUDEORAO GEDAM Vs. STATE OF MAHARASHTRA
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February 3, 2016 |
MADHURI DHANANJAY NALAWADE Vs. STATE OF MAHARASHTRA
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December 16, 2016 |
MADHURKAR S\O BABURAO B. SAVLE Vs. NANDA MADHURKAR YENE AND ANOTHER
|
October 10, 2016 |
MADHUSUDAN BHIMRAO NANDURKAR Vs. PURUSHOTTAMDAS PRANJIVANDAS SURATWALA
|
November 25, 2016 |
MAGANLAL SAVANI OF MUMBAI Vs. MULTI SCREEN MEDIA PVT. LTD.
|
August 16, 2016 |
MAGASVARGIYA SHIKSHAN SANSTHA AND ORS. Vs. BHAUSAHEB SONAJI KAKADE AND ORS.
|
May 6, 2016 |
MAGMA AGRO PRODUCTS PVT Vs. MAHARASHTRA INDUSTRIAL DEVELOPMENT CORPORATION
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June 29, 2016 |
MAGNUM LANDCON LLP AND ORS. Vs. DHARAMDAS NANDLAL MEHTA AND ORS.
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February 26, 2016 |
MAHABANOO NAVROZ KOTWAL Vs. PILOO FALI BOMANJI AND ORS.
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March 8, 2016 |
MAHADEO GOPALA GHOGARE Vs. STATE OF MAHARASHTRA
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November 23, 2016 |
MAHADEO MADHAOJI SHITAYE Vs. KAMLABAI SHANKAR NIGHOT
|
June 24, 2016 |
MAHADEO S/O CHAMPATRAO KARLUKE Vs. STATE OF MAHARASHTRA
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April 25, 2016 |
MAHADEO SUKHDEO UDAN Vs. THE STATE OF MAHARASHTRA
|
November 22, 2016 |
MAHADEV @ MADHAV SHABLO AND ORS Vs. PANDU SAJU SOLIENKAR
|
January 19, 2016 |
MAHADEV PANDHARINATH RAKH Vs. THE STATE OF MAHARASHTRA
|
August 2, 2016 |
MAHADU S/O. SHYAMRAO PAWAR Vs. THE STATE OF MAHARASHTRA
|
February 1, 2016 |
MAHANAGAR TELEPHONE NIGAM LTD. Vs. M/S. SRV TELECOM PVT. LTD.
|
April 25, 2016 |
MAHARASHTRA ELECTROSMELT KAMGAR UNION CHANDRAPUR Vs. DEPURY DIRECTOR MINISTRY OF LABOUR AND EMPLOYMENT NEW DWLHI
|
June 20, 2016 |
MAHARASHTRA HYBRID SEEDS COMPANY LTD. Vs. STATE OF MAHARASHTRA
|
April 7, 2016 |
MAHARASHTRA INDUSTIAL DEVELOPMENT CORPORATION Vs. ARUN GANPATRAO SHENDE
|
March 21, 2016 |
MAHARASHTRA INDUSTRIAL DEVELOPMENT CORPORATION Vs. COMMISSIONER OF INCOME TAX (EXEMPTIONS) & OTHERS
|
March 16, 2016 |
MAHARASHTRA INDUSTRIAL DEVELOPMENT CORPORATION Vs. BHAGATDASI W/O RAJENDRAKUMAR VERMA
|
February 4, 2016 |
MAHARASHTRA INDUSTRIAL DEVELOPMENT CORPORATION Vs. NARAYAN BALAJI UPGANLAWAR AND ORS
|
February 4, 2016 |
MAHARASHTRA INDUSTRIAL DEVELOPMENT CORPORATION, MUMBAI AND OTHERS Vs. SAVITA VISHNU NAIK AND OTHER
|
October 6, 2016 |
MAHARASHTRA JEEVAN PRADHIKARAN Vs. ADINATH DEVAPPA MAGDUM
|
March 7, 2016 |
MAHARASHTRA KRISHNA VALLEY Vs. THE STATE OF MAHARASHTRA
|
August 11, 2016 |
MAHARASHTRA MEDICAL EDUCATION & RESEARCH CENTRE Vs. UNION OF INDIA
|
August 10, 2016 |
MAHARASHTRA STATE COOPERATIVE COTTON GROWERS MARKETING FEDERATION LTD. Vs. THE APPELLATE AUTHORITY
|
July 28, 2016 |
MAHARASHTRA STATE ELECTRICITY BOARD Vs. MAHARASHTRA CONDUCTOR ASSOCIATION (SSI)
|
October 14, 2016 |
MAHARASHTRA STATE ELECTRICITY DISTRIBUTION CO LTD Vs. ADANI ENTERPRISES LTD & ORS
|
March 28, 2016 |
MAHARASHTRA STATE ELECTRICITY DISTRIBUTION COMPANY LIMITED AND OTHERS Vs. M/S DELTRON ELECTRONICS
|
November 15, 2016 |
MAHARASHTRA STATE ELECTRICITY DISTRIBUTION COMPANY LTD. Vs. ANIL SOMA THAKUR
|
August 24, 2016 |
MAHARASHTRA STATE FINANCIAL CORPORATION Vs. DEBTS RECOVERY APPELLATE TRIBUNAL
|
April 2, 2016 |
MAHARASHTRA STATE POWER GENERATION CO. LTD. Vs. SHESHRAO BALIRAM INGOLE AND ORS.
|
February 2, 2016 |
MAHARASHTRA STATE ROAD TRANSPORT CORPORATION Vs. TULASIDAS DAGDOBA KHARABE
|
October 15, 2016 |
MAHARASHTRA STATE ROAD TRANSPORT CORPORATION Vs. SYED SAHEBLAL SYED NIJAM
|
August 16, 2016 |
MAHARASHTRA STATE ROAD TRANSPORT CORPORATION Vs. SHRI TULSHIRAM S/O DHONDIRAM PAWAR
|
June 15, 2016 |
MAHARASHTRA STATE ROAD TRANSPORT CORPORATION, OSMANABAD Vs. PRABHAKAR KULKARNI (DIED) THROUGH LRS & OTHERS
|
May 4, 2016 |
MAHARASHTRA URDU SHALA SANGHARSHA SAMITI Vs. THE STATE OF MAHARASHTRA
|
August 12, 2016 |
MAHARASTRA ADIWASI MANA JAMAT MITRA MANNDAL, NAGPUR AND OTHER Vs. STATE OF MAHARASTRA AND OTHERS
|
September 27, 2016 |
MAHATMA GANDHI MEMORIAL HOSPITAL AND ANOTHER Vs. SHRI SACHIN VASANT DESAI
|
April 26, 2016 |
MAHATMA PHULE KRISHI VIDYAPEETH Vs. GANPAT
|
March 3, 2016 |
MAHATMA PHULE KRISHI VIDYAPEETH, RAHURI Vs. AHMEDNAGAR ZILLA SHET MAZOOR UNION AND ORS.
|
February 25, 2016 |
MAHAVEER PAPER PRODUCTS LTD Vs. STATE OF MAHARASHTRA
|
November 28, 2016 |
MAHAVIR PRASAD JANGID Vs. ECGC LIMITED
|
March 8, 2016 |
MAHENDRA DIGAMBER DESHMUKH Vs. STATE OF MAHARASHTRA
|
April 5, 2016 |
MAHENDRA PARASHRAM CHAKATE Vs. STATE OF MAHARASHTRA
|
August 11, 2016 |
MAHESH BAJRANG DALVI Vs. STATE OF MAHARASTRA
|
August 20, 2016 |
MAHESH KORGAONKAR AND ORS. Vs. STATE OF GOA AND ORS
|
March 30, 2016 |
MAHESH S/O KACHARU GAIKWAD Vs. STATE OF MAHARASHTRA
|
November 25, 2016 |
MAHESH SINGH BISHT, C/O KACHRU M MHATRE Vs. CANARA BANK
|
September 29, 2016 |
MAHESH V. AMESUR Vs. THE STATE OF MAHARASHTRA AND ORS.
|
January 27, 2016 |
MAHESH ZANGOJI GHOTEKAR Vs. PRAYAS SAKHARE AND ORS.
|
February 18, 2016 |
MAHYCO MONSANTO BIOTECH (INDIA) PVT LTD Vs. UNION OF INDIA
|
August 11, 2016 |
MAINABAI KACHARU PACHARNE Vs. STATE OF MAHARASHTRA
|
October 4, 2016 |
MAJHAR NASHIR SHAIKH AND ORS. Vs. THE STATE OF MAHARASHTRA
|
May 6, 2016 |
MAKARAND @ NANDU SHURSEN RAJE NIMBALKAR Vs. STATE OF MAHARASHTRA
|
October 19, 2016 |
MALABAR HILLS CITIZENS FORUM Vs. BEST UNDERTAKING & 2 ORS.
|
May 4, 2016 |
MALAYAN BANKING BERHAD Vs. INDUSIND BANK LIMITED
|
July 11, 2016 |
MALLESH SHIVAN SHETTY Vs. THE COMMISSIONER, KALYAN DOMBIVALI MUNICIPAL CORPORATION KALYAN AND ORS.
|
April 6, 2016 |
MALOJIRAO B. BHOSALE Vs. THE STATE OF MAHARASHTRA AND ORS.
|
August 8, 2016 |
MAMATA CANVASSERS NAGPUR Vs. CHIEF COMMERCIAL MANAGER CENTRAL RAILWAYS MUMBAI
|
July 29, 2016 |
MANA CONSTRUCTIONS Vs. AGRICULTURAL PRODUCE MARKET COMMITTEE
|
July 7, 2016 |
MANAGER OF CENTRAL WORKSHOP Vs. ASHOK SAMBHAJI PHALAKE
|
June 21, 2016 |
MANAGING COMMITTEE OF SHREE SUSENASHRAM VIDHYALAY Vs. DIRECTOR OF EDUCATION
|
August 24, 2016 |
MANAGING DIRECTOR, SOLAPUR ZILLA SAHAKARI DUDH UTP Vs. VILAS SATYAVAN MORE; SHIVAJI SIDDHESHWAR GUND; NAN
|
September 16, 2016 |
MANAWAT PLASTICS PVT. LTD., Vs. THE CUSTOMS, EXCISE & SERVICE TAX APPELLATE TRIBUNAL
|
January 5, 2016 |
MANDA PURUSHOTTAM ZATTE Vs. CHANDRAKUMAR PARASMALJI CHORDIYA
|
August 5, 2016 |
MANDEV TUBES PVT.LTD. Vs. KALPESH R.JAIN & ORS.
|
December 6, 2016 |
MANECK DAVAR Vs. STATE OF MAHARASHTRA & ORS.
|
December 22, 2016 |
MANGAL SANJAY GAIKWAD Vs. SANJAY CHANDU GAIKWAD
|
June 8, 2016 |
MANGALA D/O KESHAV MULE Vs. PRESIDENT, MANAV SAMAJ UNNATI MANDAL
|
July 22, 2016 |
MANGALDAS ONKARDAS RATHI Vs. GOPAL PRALHADRAO TRATAK
|
March 8, 2016 |
MANGESH @ NILESH S/O AMBADAS PALASPAGAR Vs. STATE OF MAHARASHTRA
|
November 17, 2016 |
MANGESH BALKRUSHNAJI DESHMUKH Vs. VINAYAK SHIKSHAN SANSTHA
|
September 1, 2016 |
MANGESH S/O PUROSHATTAM MASKE AND OTHER Vs. STATE OF MAHARASTRA
|
June 24, 2016 |
MANGESH S/O. KONDUDEV JOSHI Vs. THE STATE OF MAHARASHTRA
|
February 17, 2016 |
MANGESH VASANT AJMIRE Vs. PRADEEPKUMAR BANSILAL MOHTA
|
July 5, 2016 |
MANGUESH UTTAM SINAI AMBO Vs. SHRI SATISH KUMAR SHAMBA S.PIGAONKAR
|
June 30, 2016 |
MANICABAI N. TENDULKAR Vs. THE CHIEF OFFICER, MAPUSA MUNICIPAL COUNCIL
|
February 26, 2016 |
MANIKGARH CEMENT Vs. THE STATE OF MAHARASHTRA AND ORS.
|
April 13, 2016 |
MANISH RAMESH NAGRANI Vs. STATE OF MAHARASHTRA
|
August 26, 2016 |
MANISH TECHNO WORKS Vs. STATE OF MAHARASHTRA
|
February 16, 2016 |
MANISHA Vs. THE STATE OF MAHARASHTRA AND ORS.
|
January 5, 2016 |
MANISHA D. PARMAR Vs. M/S UNITED SPIRITS LTD
|
September 22, 2016 |
MANISHA NAIK DESSAI Vs. STATE OF GOA
|
February 15, 2016 |
MANISHA PRAKASH JADHAV Vs. STATE OF MAHARASHTRA & ANR.
|
January 13, 2016 |
MANISHA SAMBHAJI JADHAV Vs. SANT KAVI MAHIPATI MAHARAJDEVSTHAN TRUST,TAHARABAD AND OTHERS
|
November 22, 2016 |
MANISHA W/O. RAVINDRA HUMBE Vs. THE STATE OF MAHARASHTRA
|
September 1, 2016 |
MANJIRO WORKS Vs. GALAXY ENTERTAINMENT CORPORATION LIMITED
|
July 20, 2016 |
MANMOHANSINGH KARAMSINGH OBERAI Vs. THE STATE OF MAHARASHTRA
|
August 29, 2016 |
MANOHAR Vs. GOPAL DHAVAN AND ORS.
|
February 4, 2016 |
MANOHAR AND ORS. Vs. RAMESH AND ORS.
|
March 11, 2016 |
MANOHAR CHAND PINJARI Vs. SULTANA W/O MANOHAR PINJARI AND OTHERS
|
June 10, 2016 |
MANOHAR PAMANDAS JANI Vs. MADHUKAR TRIMBAK WAYCHAL
|
October 25, 2016 |
MANOHAR S/O BALWANTRAO WANKHEDE (DEAD) Vs. THE ZILLA PARISHAD, WARDHA
|
April 7, 2016 |
MANOHARRAO S/O GANGAKISHAN ARLIKAR Vs. THE STATE OF MAHARASHTRA
|
June 17, 2016 |
MANOJ JAVERI STOCK BROKING PVT LTD Vs. GOPIKA S MEHTA
|
June 14, 2016 |
MANOJ NIVRUTTIRAO CHAVAN Vs. STATE OF MAHARASHTRA
|
June 29, 2016 |
MANOJ PANNALAL JAIN Vs. THE STATE OF MAHARASHTRA AND ORS
|
December 9, 2016 |
MANOJ PRABHAKAR LOHAR Vs. STATE OF MAHARASHTRA
|
November 24, 2016 |
MANOJ S/O. MAHANLAL BILALA Vs. ARVIND S/O. LAXMAN MULAY AND OTHERS
|
November 29, 2016 |
MANOJ VASANTRAO JAGTAP AND ANOTHER Vs. STATE OF MAHARASHTRA
|
September 27, 2016 |
MANORANJAN PRADHAN & ANR. Vs. UNION OF INDIA
|
September 14, 2016 |
MANSI MOHAN CHANDARKAR Vs. MOHAN VISHNU CHANDARKAR
|
July 13, 2016 |
MANSING NANA SHINDE Vs. STATE OF MAHARASHTRA
|
July 4, 2016 |
MANSING S/O BALASAHEB PAWAR Vs. THE STATE OF MAHARASHTRA
|
June 9, 2016 |
MANUGRAPH INDIA LIMITED AND ORS. Vs. SIMARQ TECHNOLOGIES PVT. LTD. AND ORS.
|
June 15, 2016 |
MARATHWADA JANTA VIKAS PARISHAD Vs. THE STATE OF MAHARASHTRA AND OTHERS
|
September 23, 2016 |
MARATWADA WAKF BOARD Vs. VIBHAWARI WD/O DEEPAK DESHPANDE
|
February 26, 2016 |
MARIA CARMO FATIMA VAS E SIMOES Vs. STATE OF GOA AND ORS
|
April 12, 2016 |
MARIA CRISTINA DIAS Vs. JOHNY JOAO CARDOZA
|
February 2, 2016 |
MARIA ROSITA RODRIGUES E BARRETO Vs. UNION OF INDIA
|
June 7, 2016 |
MARIA TEREZA CARDOZO Vs. JULIA DSOUZA
|
June 6, 2016 |
MARICO INDUSTRIES LTD Vs. GOA STATE AGRICULTURAL MARKETING BOARD
|
July 22, 2016 |
MARIO FRANCISCO LOBO Vs. THE STATE OF GOA
|
October 5, 2016 |
MAROTI @ BANAJI Vs. STATE OF MAHARASHTRA
|
September 20, 2016 |
MAROTI DHONDIBA KASTEWAD Vs. THE STATE OF MAHARASHTRA AND OTHERS
|
January 22, 2016 |
MAROTI DOMAJI RAMTEKE Vs. STATE OF MAHARASHTRA
|
February 15, 2016 |
MAROTI LAXMANRAO SARIYAM Vs. STATE OF MAHARASHTRA
|
November 17, 2016 |
MARTHA GRACIAS Vs. SHAIKH BASIR
|
October 4, 2016 |
MARUTI ANAPPA KURADE AND OTHERS Vs. STATE OF MAHARASHTRA
|
January 19, 2016 |
MARUTI GANGARAM SONAWANE AND OTHERS Vs. STATE OF MAHARASHTRA AND ANOTHER
|
January 20, 2016 |
MARY PEREIRA Vs. ANANT MAHADEV VENGURLEKAR
|
April 1, 2016 |
MASJID WA MADRASA FATIMATU ZOHRA Vs. MUNICIPAL CORPORATION OF GR.MUMBAI
|
October 4, 2016 |
MASUM IBRAHIM SHAIKH AND ORS. Vs. STATE OF MAHARASHTRA
|
January 28, 2016 |
MAULALI MEHBOOBSAB NADAF Vs. STATE OF MAHARASHTRA
|
July 27, 2016 |
MAYANK Vs. NEHA MALHOTRA (KOHLI)
|
February 16, 2016 |
MAYANK JAIGOPAL GUPTA Vs. MRS. NEHA MAYANK GUPTA
|
March 17, 2016 |
MAYFAIR CO-OPERATIVE HOUSING SOCIETY LTD. Vs. FRANCISCO CARMO FERNANDES AND ORS.
|
January 22, 2016 |
MAYFAIR HOUSING PVT LTD Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI AND OTHERS
|
March 10, 2016 |
MAYUR MULJI PARMAR AND ORS. Vs. THE STATE OF MAHARASHTRA
|
May 6, 2016 |
MCA CONSTRUCTION Vs. RANJANA RAJESH PATIL
|
June 16, 2016 |
MEENA Vs. THE STATE OF MAHARASHTRA AND ORS.
|
March 4, 2016 |
MEENA DILIP AWARE Vs. ADDITIONA COMMISSIONER , AMRAVATI AND OTHERS
|
June 14, 2016 |
MEENACSHI PHILOMENA MARTINS E SHUKLA Vs. BINA MARTINS
|
September 22, 2016 |
MEENAKSHI PRASHANT KSHIRSAGAR Vs. PRASHANT TUKARAM KSHIRSAGAR & ANR.
|
February 3, 2016 |
MEERA METAL INDUSTRIES Vs. COMMISSIONER OF SALES TAX, MUMBAI
|
November 22, 2016 |
MEGHANA MANGESH LANJEKAR Vs. STATE OF MAHARASHTRA
|
January 7, 2016 |
MEHBOOB KHAN Vs. FIROZ QURESHI AND ORS.
|
June 16, 2016 |
MEHBOOBIYA EDUCATION SOCIETY BULDANA Vs. STATE OF MAHARASHTRA
|
June 23, 2016 |
MEHER FARMS PVT. LTD. Vs. SOCIEDADE PATRIOTICA DOS BALDIOS DAS NOVAS CONQUISTAS
|
January 7, 2016 |
MEHER JAYSING DARANDALE Vs. RASHTRIYA PATHSHALA HIGH SCHOOL
|
August 1, 2016 |
MERCEDES BENZ INDIA PVT. LTD. Vs. COMMISSIONER OF C. EX.
|
January 11, 2016 |
METAL TUBE AND ROLLING MILLS Vs. MAHARASHTRA SMALL SCALE INDUSTRIES DEVELOPMENT CORPORATION LIMITED
|
June 8, 2016 |
METROPOLITAN INFRAHOUSING PVT. LTD. Vs. OFFICIAL LIQUIDATOR
|
November 23, 2016 |
MICHAEL DAS DORES DE MENDONCA Vs. VITO GOMES
|
February 4, 2016 |
MICHAEL MASCARENHAS Vs. BRIHAN MUMBAI MUNICIPAL CORPORATION
|
September 29, 2016 |
MILIND AND ORS. Vs. PRAMOD
|
February 29, 2016 |
MILIND GOVIND PANDIT Vs. THE STATE OF MAHARASHTRA
|
August 1, 2016 |
MILIND MANOHAR APTE Vs. STATE OF MAHARASHTRA
|
November 18, 2016 |
MILTON PLASTICS LTD. Vs. UNION OF INDIA
|
December 13, 2016 |
MINERAL SALES PVT LTD Vs. OTOKLIN PLANTS & EQUIP
|
January 4, 2016 |
MINGUEL CAITAN LOBO AND 4 ORS Vs. DEPUTY COLLECTOR & S D O MAPUSA, BARDEZ-GOA
|
March 22, 2016 |
MINGUELINO DCOSTA Vs. STATE OF GOA AND ORS.
|
March 14, 2016 |
MIRAI BAHUDDESHIYA VIKAS SANSTHA Vs. THE STATE OF MAHARASHTRA AND ORS.
|
May 4, 2016 |
MIRC ELECTRONICS LTD. Vs. THE ORIENTAL INSURANCE COMPANY LTD.
|
February 15, 2016 |
MISCELLENARY MARKETERS PVT LTD Vs. SUN N SAND PVT LTD
|
January 8, 2016 |
MITHUN M NAIK Vs. VILLAGE PANCHAYAT OF KUNDAIM
|
June 6, 2016 |
MOHAMED FARID JAFER SHAIKH Vs. THE STATE OF MAHARASHTRA
|
March 29, 2016 |
MOHAMMAD AZAD BAHARAMMIYA KHAN Vs. THE STATE OF MAHARASHTRA
|
January 5, 2016 |
MOHAMMAD FAIZAN AMIR KHAN Vs. THE STATE OF MAHARASHTRA
|
July 5, 2016 |
MOHAMMAD HANIF Vs. STATE OF MAHARASHTRA
|
September 20, 2016 |
MOHAMMAD JAMEEL MOHD. ZAMAN Vs. THE AMRAVATI ZILLA PARISHAD
|
July 28, 2016 |
MOHAMMAD MUNAF MOHAMMAD HANIF BEDRE Vs. STATE OF MAHARASHTRA
|
July 19, 2016 |
MOHAMMAD YUSUF SHEIKH MANSAB Vs. THE STATE OF MAHARASHTRA
|
October 3, 2016 |
MOHAMMED ABDUL WAHID Vs. NILOGER
|
June 30, 2016 |
MOHAMMED ASIF @ MENTAL ABDUL Vs. THE COMMISSIONER OF POLICE, MUMBAI
|
July 12, 2016 |
MOHAMMED IRSHAD KAMAL HASAN SHAIKH Vs. THE STATE OF MAHARASHTRA
|
February 1, 2016 |
MOHAMMED ISHAK KASIM ALI SHAIKH Vs. MUNICIPAL CORPORATION OF GR. MUMBAI
|
October 6, 2016 |
MOHAMMED NAZIM S/O MOHAMMED KASIM Vs. THE STATE OF MAHARASHTRA
|
August 4, 2016 |
MOHAMMED NIZAM @ IQBAL HIDAYAT IQBAL ANSARI Vs. STATE OF MAHARASHTRA
|
January 12, 2016 |
MOHAMMED SHABBIR Vs. STATE OF MAHARASHTRA
|
January 18, 2016 |
MOHAN @ BAPU S/O KHUSHAL PENDAM Vs. THE STATE OF MAHARASHTRA
|
December 7, 2016 |
MOHAN BABLI RANSING Vs. STATE OF MAHARASHTRA
|
May 6, 2016 |
MOHAN GANPATI SATHE Vs. THE STATE OF MAHARASHTRA
|
July 25, 2016 |
MOHAN KHEMLO BANDEKAR Vs. THE ADDITIONAL COLLECTOR-II AND ORS.
|
January 12, 2016 |
MOHAN KRISHNAROA GUNJAL Vs. PRABHAKAR PURSHOTTAM JOSHI
|
February 11, 2016 |
MOHAN MADHAVRAO KHAPKE Vs. AHMEDNAGAR MUNICIPAL CORPORATION
|
November 22, 2016 |
MOHAN S/O APPA GHONGADE Vs. THE STATE OF MAHARASHTRA
|
June 13, 2016 |
MOHAN S/O. JAIRAM MASULE Vs. THE STATE OF MAHARASHTRA
|
July 26, 2016 |
MOHAN YESHWANT SINAI BARAD Vs. DEMPO PROPERTIES AND INVESTMENT PVT LTD AND ORS
|
March 16, 2016 |
MOHD FIRDOZ AHMED Vs. MAHARASHTRA STATE BOARD OF WAKFS
|
June 20, 2016 |
MOHD ILIYAS KHAN MUSTAFA KHAN Vs. THE STATE OF MAHARASHTRA
|
December 6, 2016 |
MOHD IQBAL @ MUNNA Vs. STATE OF MAHARASHTRA
|
June 30, 2016 |
MOHD ISMAIL GULAM SHAIKH Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI
|
February 1, 2016 |
MOHD SATTARUL NAJRUL MULLA Vs. STATE OF MAHARASHTRA
|
July 14, 2016 |
MOHD. HANIF MOHD. HABIB & ORS. Vs. STATE OF MAHARASHTRA
|
October 4, 2016 |
MOHD. SHARIF MEHBOOB BADSHAKHAN Vs. THE STATE OF MAHARASHTRA
|
February 12, 2016 |
MOHD.SHARIF S/O. LATIFUR REHMAN Vs. THE STATE OF MAHARASHTRA
|
March 17, 2016 |
MOHINI GANESH LONKAR AND OTHER Vs. DNYANESHWAR MARUTI WAGHMARE AND OTHER
|
October 20, 2016 |
MOHINI NARAINDAS KAMWANI Vs. LAXMAN BHAUSAHEB KALE
|
July 21, 2016 |
MOHINIBAI BADRIPRASAD AGRAWAL SHIKSHAN PRASARAK MANDAL Vs. GOKUL S/O PITAMBAR PATIL
|
August 18, 2016 |
MOHINIRAJ PRABHAKAR RAJHANS Vs. THE STATE OF MAHARASHTRA
|
November 22, 2016 |
MOMIN MATIN AHMAD MOBIN AHMAD Vs. STATE OF MAHARASHTRA
|
February 24, 2016 |
MONEY NAIR Vs. SHAREKHAN LTD.
|
March 14, 2016 |
MONTANA DEVELOPERS PRIVATE LIMITED Vs. ADITYA DEVELOPERS
|
June 22, 2016 |
MORENO REBELLO AND ORS. Vs. STATE
|
February 2, 2016 |
MORESHWAR AND ORS. Vs. THE STATE OF MAHARASHTRA
|
March 8, 2016 |
MORPHEUS MEDIA VENTURES PRIVATE LIMITED Vs. ANTHONY MAHARAJ
|
December 7, 2016 |
MOTHER INDIA LOGISTICS & MINERALS PVT. LTD. AND ORS. Vs. L & T FINANCE LTD. AND ORS.
|
February 3, 2016 |
MOUR MARBLES INDUSTRIES PVT LTD , MUMBAI AND OTHERS Vs. BANK OF INDIA, SION BRANCH, MUMBAI AND OTHERS
|
April 5, 2016 |
MR. SITAKANT KASHINATH PARAB Vs. THE GOA HOUSING BOARD
|
June 7, 2016 |
MR. ASHOK BHAT Vs. MR. MARIO FRANCISCO LOBO
|
October 4, 2016 |
MR. ASHOK RAMCHANDRA NAIK Vs. MR. SUNIL PADURANG KESARKAR AND ORS
|
June 17, 2016 |
MR. ASHOK RAMCHANDRA NAIK Vs. MR. SUNIL PADURANG KESARKAR
|
July 1, 2016 |
MR. ASHWIN ARVIND SANGHAVI Vs. BHARAT KONDU PINGALE
|
October 18, 2016 |
MR. ATMARAM DHURI Vs. MRS VEENABEN R. PAREKH
|
June 9, 2016 |
MR. BLASCO BERNARDO BARRETO Vs. MRS. BRIGIDA MONICA SALUZINHA BARRETTO
|
December 1, 2016 |
MR. BOBBY PANDURANG NAYAK Vs. THE LAXMI CO-OP HOUSING MAINTENANCE SOCIETY LTD.
|
July 21, 2016 |
MR. CAXINATA FERNANDES ALIAS BHOMKAR Vs. MR. DAMODAR PARVATKAR
|
September 26, 2016 |
MR. CEDRIC VAZ Vs. POLICE STATION
|
August 3, 2016 |
MR. CHELAD JOSEPH G. Vs. GOA UNIVERSITY
|
June 9, 2016 |
MR. CYRONE FERNANDES Vs. THE STATE OF GOA
|
December 21, 2016 |
MR. DAYANAND L. NAIK Vs. VASCO URBAN CO-OPERATIVE CREDIT SOCIETY LTD.
|
June 28, 2016 |
MR. DEEPAK SHAH, SON OF SHRI N. SHAH, MAJOR OF AGE, BUSINESSMAN, RESIDENT OF 307 Vs. M/S. SHAH BUILDERS, A PARTNERSHIP FIRM REGISTERED HAVING ITS OFFICE AT 403, S. V. PATEL STREET, CAMP, PUNE
|
December 2, 2016 |
MR. DEVIDAS DAMODAR SATTARKAR Vs. STATE OF GOA
|
June 24, 2016 |
MR. EDWIN RODRIGUES Vs. MRS. MARIA LEENA DA CUNHA & ORS.
|
August 25, 2016 |
MR. EGIDIO BRAGANZA, SON OF LATE JOSE ANTONIO RODO Vs. MR. LINO AGNELO FERNANDES SON OF LATE MR. SEBASTIA
|
April 7, 2016 |
MR. FRANCIS LUCIANO PEREIRA Vs. MESSRS KAY JAY CONSTRUCTIONS CO. PVT. LTD.
|
May 5, 2016 |
MR. FRANCISCO AGNELO SOARES Vs. FABRICA DE IGREJA DE ST. CRUZ
|
July 4, 2016 |
MR. GURUDAS KHEDEKAR Vs. STATE OF GOA AND ORS.
|
October 25, 2016 |
MR. IMTIYAZ HUSSAIN Vs. THE CENTRAL GOVERNMENT SECRETARY
|
June 22, 2016 |
MR. J. DAVIDSON NADAR AND ORS Vs. THE STATE OF GOA. AND ORS
|
March 31, 2016 |
MR. JAMIL A. ADHIKARI OF MUMBAI Vs. M/S THE OBEROI TOWERS NARIMAN POINT
|
June 9, 2016 |
MR. JOAO C. PEREIRA Vs. STATE OF GOA
|
June 10, 2016 |
MR. JOSE CARLOS DSILVA Vs. MR. PEDRO XAVIER ELIAS DCUNHA ALIAS PEDRO XAVIER
|
August 30, 2016 |
MR. MAHABLESHWAR HALANKER Vs. STATE OF GOA AND ORS
|
October 5, 2016 |
MR. MANGUESH RAJARAM WAGLE Vs. MR. SURESH D. NAIK MAJOR
|
September 16, 2016 |
MR. MANOJ PRANSUKHLAL SAGAR Vs. INDIAN OIL CORPORATION LTD.
|
September 2, 2016 |
MR. MOHD. ZUBER MOHD. YUSUF MEMON Vs. MUNICIPAL CORPORATION FOR GR. MUMBAI
|
October 15, 2016 |
MR. NARAYAN DATTA NAIK Vs. THE STATE OF GOA AND ORS
|
June 21, 2016 |
MR. NIKLESH ANIL RODRIGUES Vs. MRS. RACHELLE ANNE ORNILLO MONTERO
|
September 27, 2016 |
MR. OTTO JAIME HAMILTON P. DE SOUZA Vs. MR. PRABAKAR MORASKAR
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September 29, 2016 |
MR. P.S. PATKAR Vs. CENTRAL ADMINISTRATIVE TRIBUNAL AND ORS.
|
July 12, 2016 |
MR. PANKAJ S. PARIKH Vs. THE ADDITIONAL COLLECTOR AND COMPETENT AUTHORITY (ULC)
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September 21, 2016 |
MR. PAWAN S/O. DINKAR PALASKAR Vs. THE STATE OF MAHARASHTRA
|
January 25, 2016 |
MR. PRABHAKAR S. NAGVEKAR Vs. STATE OF GOA AND ORS.
|
July 11, 2016 |
MR. PRAKASH GURUDAS TIMBLO Vs. SMT. HEMLATABAI RAVIKANT DARNE
|
June 29, 2016 |
MR. PUNJABRAO SRIHARI WADJE Vs. MUNICIPAL CORPORATION, AURANGABAD
|
February 29, 2016 |
MR. RAJENDRA BAKHLE, PROPRIETOR OF R. B. SHIPPING Vs. MR. KISHORE NADKARNI
|
October 13, 2016 |
MR. RAJINDER KUMAR MALHOTRA Vs. MR. PARESH BIHARILAL VYAS
|
February 9, 2016 |
MR. RAVINDRA S. NAIDU Vs. M/S. KARL LOGISTICS
|
July 15, 2016 |
MR. S.R. SAKHALKAR S/O RAJARAM B. SAKHALKAR Vs. THE STATE OF MAHARASHTRA
|
October 27, 2016 |
MR. SANDIP GANESH GHATWAL, SON OF LATE GANESH ARJU Vs. SHRI GURUDAS ARJUN GHATWAL
|
October 15, 2016 |
MR. SANJAY KRISHNA CHAVAN, OCC: SERVICE UJALA SEVA CHAWL ROOM NO.2, GUNDAVLI GAOTHAN, HIGHWAYS SERVICE ROAD, ANDHERI (W), MUMBAI 400069 Vs. M.M. CORPORATION
|
October 25, 2016 |
MR. SANTIMANO MORAES Vs. MRS. ALBERTINA BATISTINA MORAES
|
September 2, 2016 |
MR. SATCHIT NANA GOVENKAR Vs. MR. RAGHUVIR BHIKAJI MORAJKAR
|
September 28, 2016 |
MR. SHAIKH IQBAL AND ORS Vs. DISTRICT REGISTRAR (SOUTH)/INSPECTOR GENERAL OF SO
|
September 27, 2016 |
MR. SHAILESH MANOHAR PATIL Vs. THANE MUNICIPAL CORPORATION
|
February 26, 2016 |
MR. TOME CARVALHO Vs. COMMUNIDADE OF CORTALIM
|
June 27, 2016 |
MR. TULSHIDAS APA SWAR Vs. ASSISTANT DIRECTOR OF TRANSPORT AND MEMBER SECRETARY
|
July 13, 2016 |
MR. VASSUDEVA POROBO TAMBA Vs. SMT. MARIA ELBA DE SOUZA
|
June 20, 2016 |
MR. VINAY TILOKCHAND KARNAVAT Vs. THE STATE OF MAHARASHTRA
|
October 27, 2016 |
MR. VIVEK GOENKA Vs. MR. RAJABHAU DAMODAR RAIKAR
|
August 5, 2016 |
MR. XXX Vs. MRS. YYY
|
August 26, 2016 |
MR.SITARAM D. MAPSEKAR Vs. MR.PRAMOD R. PANDEY
|
September 19, 2016 |
MRS. AMEE SHARAN DESAI Vs. MR. SHARAN SANJEEV DESAI
|
August 23, 2016 |
MRS. ASHA ALIAS KAVITA AND ORS Vs. THE CHIEF OFFICER
|
August 4, 2016 |
MRS. DEEPA R. SHIVLINGKAR AND ORS Vs. STATE OF GOA AND ORS
|
August 29, 2016 |
MRS. ELBA MARIA DSOUZA Vs. MR. VASANT GANGARAM PARAB MAHAMBRE
|
December 15, 2016 |
MRS. JAYASHRI NANASAHAB RAJEBHOSALE Vs. MAHESH GANESH MANDREKAR
|
July 27, 2016 |
MRS. LATA PRAMOD DAVE Vs. M/S. MODE EXPORT PRIVATE LIMITED
|
March 17, 2016 |
MRS. LEENA R. PHADNIS Vs. THE COMMISSIONER OF INCOME TAX-I, THANE & OTHERS
|
April 16, 2016 |
MRS. LILY COELHO Vs. LUMILINO GOMES COSTA
|
September 23, 2016 |
MRS. MARIA DE LOURDES FILOMENA Vs. THE MINISTRY OF ENVIRONMENT
|
July 26, 2016 |
MRS. NEENA KIRAN PADIYAR Vs. COMMISSIONER OF INCOME TAX
|
August 18, 2016 |
MRS. PRABHA JAIN AND ORS Vs. THE STATE OF MAHARASHTRA
|
December 5, 2016 |
MRS. PRIYA PRATAP PARAB Vs. SHREE RAUJI RANE MEMORIAL HIGH SCHOOL AND ORS
|
August 29, 2016 |
MRS. RUKMINI BABURAO FOTTO DESSAI AND ORS. Vs. CURCHOREM
|
October 21, 2016 |
MRS. SAMIRA CARDOSO Vs. STATE OF GOA AND ORS
|
August 1, 2016 |
MRS. SARIKA W/O. MAHENDRA SUREKA Vs. MR. MAHENDRA S/O RAJKUMAR SUREKA
|
September 19, 2016 |
MRS. VAISHALI ABHIMANYU JOSHI Vs. MR. NANASAHEB GOPAL JOSHI
|
July 7, 2016 |
MRS. VANDANA SINGH Vs. THE STATE OF MAHARASHTRA
|
December 5, 2016 |
MRS.MANISHA P.CHHADVA Vs. SMT.KHAIRUNISSA BILAWALA
|
December 22, 2016 |
MRS.SNEHA SACHIN DHURI Vs. SACHIN DINANATH DHURI
|
March 21, 2016 |
MRUDUL NAMDEV MESHRAM Vs. STATE OF MAHARASHTRA
|
June 27, 2016 |
MS. NEELAM RAMA KAMBLE Vs. THE UNION OF INDIA
|
November 24, 2016 |
MS. NISHA SYNTHETICS LTD. Vs. THE INCOME TAX APPELLATE TRIBUNAL
|
March 30, 2016 |
MS. SATIRA MARIA DA SILVA AND ORS Vs. MR. RAUL FRANCISCO DA SILVA AND ORS
|
July 22, 2016 |
MSPL GASES LTD. Vs. THE DEPUTY COMMISSIONER OF INCOME TAX-1(2)(2) AND ORS.
|
January 27, 2016 |
MUDAS @ MUMTAZ HAJRAT ALI SAYYAD Vs. STATE OF MAHARASHTRA
|
February 11, 2016 |
MUJAMMIL @ MURGYA SABBIR MOKASHI Vs. COMMISSIONER OF POLICE PUNE
|
April 21, 2016 |
MUJJAFFAR RAMJAN ALI Vs. THE STATE OF MAHARASHTRA
|
November 16, 2016 |
MUKESH JAIDEOPRASAD SHAHU Vs. STATE OF MAHARASHTRA
|
November 15, 2016 |
MUKESH RAISHI CHHEDA Vs. DHIRAJLAL RAISHI CHHEDA
|
September 16, 2016 |
MUKUND EDUCATION SOCIETY Vs. SANT GADGE BABA AMRAVATI UNIVERSITY
|
July 14, 2016 |
MUKUND JOSHI Vs. STATE OF GOA
|
January 21, 2016 |
MUKUND RAMA NAIK KARMALI Vs. PEDRO MASCARENHAS
|
January 28, 2016 |
MUKUND S/O. BAPURAO DHADKAR Vs. THE STATE OF MAHARASHTRA
|
February 11, 2016 |
MUMBAI INTERNATIONAL AIRPORT P. LTD. Vs. COMMR. OF S.T.
|
April 11, 2016 |
MUMBAI INTERNATIONAL AIRPORT PVT LTD Vs. COMMR OF SERVICE TAX
|
October 14, 2016 |
MUMBAI PORT TRUST NON SC/ST EMPLOYEES ASSOCIATION Vs. BOARD OF TRUSTEES OF MUMBAI PORT TRUST
|
December 1, 2016 |
MUNICIPAL CORPORATION OF GR. MUMBAI Vs. KACHARA VAHTUK SHRAMIK SANGH
|
December 22, 2016 |
MUNICIPAL CORPORATION OF GREATER MUMBAI Vs. MAHARASHTRA ELECTRICITY REGULATORY COMMISSION,
|
March 2, 2016 |
MUNICIPAL CORPORATION OF GREATER MUMBAI Vs. WASUDEV D. PILGAONKAR
|
March 7, 2016 |
MUNICIPAL CORPORATION OF GREATER MUMBAI Vs. THE NATIONAL GREEN TRIBUNAL WESTERN ZONE BENCH, PUNE
|
June 10, 2016 |
MUNICIPAL CORPORATION OF GREATER MUMBAI AND ORS. Vs. PANDURANG PATIL AND ORS.
|
February 29, 2016 |
MUNICIPAL COUNCIL, GANGAPUR THROUGH ITS CHIEF OFFICER, NANDA Y. GAIKWAD, AGE 43 YEARS, OCC. SERVICE R/O GANGAPUR, TQ. GANGAPUR, DISTRICT AURANGABAD Vs. THE CENTRAL PROVIDENT FUND COMMISSIONER, 9TH FLOOR, MAYUR BHAVAN, CANNAUGHT CIRCLE, NEW DELHI
|
October 7, 2016 |
MURLIDHAR @ MURLYA S/O GANGARAM PAWARA Vs. THE STATE OF MAHARASHTRA
|
October 19, 2016 |
MURLIDHAR TECKCHAND GANDHI & ORS. Vs. STATE OF MAHARASHTRA & ORS.
|
March 1, 2016 |
MURMANSK SHIPPING COMPANY Vs. ADANI POWER RAJASTHAN LTD & ORS
|
February 8, 2016 |
MURMANSK SHIPPING COMPANY Vs. ADANI POWER RAJASTHAN LTD. AND ORS.
|
January 8, 2016 |
MUSTHTAQ NOORMAOHAMMAD SHAIKH Vs. AYESHA @ NAGAMA MUSHTAQ SHAIKH
|
October 18, 2016 |
N SUJATA Vs. SARAT SRIKANTA MAHANTA
|
March 7, 2016 |
NABRAJ ALIAS NAGRAJ ANANT PRABHU Vs. GOA URBAN CO-OPERATIVE BANK LTD.
|
September 22, 2016 |
NADIA MAGGIE DE COSTA Vs. STATE OF GOA
|
September 14, 2016 |
NAEEM ABDULLA KHAN Vs. THE COMMISSIONER OF POLICE
|
November 18, 2016 |
NAGABAI GANPATRAO FAJGE Vs. THE TAHSILDAR AND OTHERS
|
November 16, 2016 |
NAGENDRA @ NAGESH S/O KANHU TEKAM Vs. THE STATE OF MAHARASHTRA
|
June 21, 2016 |
NAGESH LAXMAN TAKMOGE Vs. THE STATE OF MAHARASHTRA
|
October 27, 2016 |
NAGINADEVI JAMUNAPRASAD YADAV Vs. MANOJKUMAR BABURAM YADAV
|
January 8, 2016 |
NAGPUR BUSINESS FORMS PVT. LTD. Vs. CESTAT
|
January 12, 2016 |
NAGPUR IMPROVEMENT TRUST, NAGPUR Vs. AMIYA S/O BIRBAR LENKA
|
December 9, 2016 |
NAGRIK CHETNA MANCH Vs. STATE OF MAHARASHTRA AND ANOTHER
|
January 15, 2016 |
NAKUL NAIK Vs. ANANT BABAL NAIK
|
April 26, 2016 |
NALANDA MAGASVARGIYA MAJOOR SAHAKARI SANSTHA MARYADIT Vs. THE DISTRICT CO-OPERATIVE ELECTION OFFICER-CUM-DISTRICT DEPUTY REGISTRAR
|
July 11, 2016 |
NAMCO INDUSTRIES PVT LTD Vs. STATE OF MAHARASHTRA
|
December 14, 2016 |
NAMCO INDUSTRIES PVT. LTD. Vs. UNION OF INDIA
|
December 5, 2016 |
NAMDEO Vs. THE STATE OF MAHARASHTRA AND ORS.
|
February 17, 2016 |
NAMDEO GANGADHARRAO NAGOSE Vs. PRESIDING OFFICER, SCHOOL TRIBUNAL, NAGPUR
|
November 25, 2016 |
NAMDEO GOMA PATIL Vs. COMPETENT AUTHORITY, CHEMBUR PATALGANGA PIPE LINE PROJECT, RELIANCE INDUSTRIAL INFRASTRUCTURE LTD
|
September 2, 2016 |
NAMDEO NIVRUTTI MARANE Vs. VILAS BHIKAJI MARANE
|
August 16, 2016 |
NAMDEO SUKDEO SAPTALE Vs. THE CHAIRMAN, KAI RAMCHANDRA PATIL SHIKSHAN SANSTHA AND ORS.
|
April 5, 2016 |
NAMDEO YADAORA DHAKATE Vs. STATE OF MAHARASHTRA
|
July 25, 2016 |
NAMDEV BHAGWANRAO GHULE Vs. THE STATE OF MAHARASHTRA AND ORS.
|
March 23, 2016 |
NANA Vs. THE STATE OF MAHARASHTRA AND ORS.
|
January 14, 2016 |
NANA @ DNYNESHWAR S/O BALKRISHNA YERME Vs. STATE OF MAHARASTRA
|
December 23, 2016 |
NANASAHEB CHANDU NIKAM AGE Vs. STATE OF MAHARASHTRA
|
August 22, 2016 |
NANASAHEB EKNATH SURYAWANSHI PUNYAI NAGAR Vs. THE PUNE DISTRICT CENTRAL CO-OP. BANK LTD.
|
April 28, 2016 |
NANDA WD/O BHAUSAHEB JADHAV AND OTHERS Vs. VIVEK S/O BABURAO NIRPHARALLE AND OTHERS
|
April 12, 2016 |
NANDED DISTRICT CENTRAL CO-OPERATIVE BANK Vs. YADAV
|
February 9, 2016 |
NANDED MUNCIPAL COUNCIL,NANDED Vs. PRABHAKAR BAJIRAO JOSHI
|
November 17, 2016 |
NANDED ZILLA DEKHREKH SAHAKARI SANSTHA MARYADIT Vs. NARHAR PRALHADRAO KULKARNI
|
December 20, 2016 |
NANDINI Vs. STATE OF MAHARASHTRA
|
October 21, 2016 |
NANDKUMAR Vs. GIRISH
|
June 30, 2016 |
NANDKUMAR ALIAS LAXMAN SAHADU BORUDE Vs. THE STATE OF MAHARASHTRA
|
June 7, 2016 |
NANDKUMAR VISHWANATH GADAM Vs. STATE OF MAHARASHTRA
|
September 15, 2016 |
NARAYAN ALIAS VIJAY SHIVRAM KERKAR (DECEASED) Vs. GABRIEL FRANCISCO FERNANDADES
|
April 2, 2016 |
NARAYAN ANANT DALVI AND ORS. Vs. SHIVDAS BHARTU AND ORS.
|
January 21, 2016 |
NARAYAN DATTA NAIK Vs. VILLAGE PANCHAYAT OF SANCOALE, SALCETE GOA AND OTHERS
|
August 2, 2016 |
NARAYAN G MAHAJAN Vs. MAHARASHTRA HOUSING & AREA DEVELOPMENT AUTHORITY
|
August 12, 2016 |
NARAYAN GANGARAM KHANDEKAR Vs. STATE OF MAHARASHTRA
|
January 27, 2016 |
NARAYAN GOVINDRAO PATIL Vs. THE MAHARASHTRA ELECTION COMMISSION
|
September 21, 2016 |
NARAYAN M MORAJKAR Vs. ASST REGISTRAR OF CO-OPERATIVE SOCIETIES
|
March 30, 2016 |
NARAYAN RAMCHANDRA PATIL Vs. BABASAHEB MAHADEO PATIL
|
March 7, 2016 |
NARAYAN WAMANRAO JOSHI Vs. STATE OF MAHARASHTRA
|
April 6, 2016 |
NARCINVA DAMODAR NAIK Vs. RUKMA ABHIJIT SADEKAR
|
July 18, 2016 |
NARENDER OMPRAKASH BANSAL Vs. ADDITIONAL CHIEF SECRETARY MEDICAL EDUCATION AND DRUGS DEPARTMENT MUMBAI
|
March 11, 2016 |
NARENDRA Vs. TULSABAI AND ORS.
|
February 23, 2016 |
NARENDRA DHARMA PATIL Vs. SHUBHANGI ANIL CHOUDHARI
|
December 21, 2016 |
NARENDRA DHARMRAJ DHOLE Vs. THE STATE OF MAHARASHTRA
|
November 15, 2016 |
NARENDRA G GOEL Vs. STATE OF MAHARASHTRA
|
April 18, 2016 |
NARENDRA RAMDAS MESHRAM AND OTHERS Vs. STATE OF MAHARASHTRA
|
July 12, 2016 |
NARENDRA S/O VITTHALRAO HINGANE, AGED ABOUT 45 YEARS, OCCU: LABOUR, R/O SHEGAON, DISTT. AMRAVATI Vs. STATE OF MAHARASHTRA, THROUGH POLICE STATION OFFICER, POLICE STATION,BUTTIBORI, DISTT. NAGPUR
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July 18, 2016 |
NARENDRA S/O. SURYABHAN WAHANE Vs. BANK OF BARODA & ORS.
|
November 16, 2016 |
NARENDRA VASUDEO AMODKAR Vs. UNION OF INDIA
|
November 23, 2016 |
NARESH KARULAL JAIN Vs. THE STATE OF MAHARASHTRA AND ANR
|
September 6, 2016 |
NARESH KESHAORAO GANAR Vs. STATE OF MAHARASHTRA
|
October 3, 2016 |
NARHARI TATYABA DAWALE Vs. THE CHIEF EXECUTIVE OFFICER,ZILLA PARISHAD, JALNA
|
October 17, 2016 |
NASHIK S/O RAMHARI GAWANDE, AGED 38 YEARS, OCCUPATION NIL, R/O PRESENTLY CONVICT NO. C4524, AMRAVATI CENTRAL PRISON, AMRAVATI/ NANDGAWHAN, TQ. DARWHA, DIST. YAVATMAL Vs. STATE OF MAHARASHTRA THROUGH POLICE STATION OFFICER, P.S. DARWHA, TQ. DARWHA, DISTRICT
|
December 15, 2016 |
NASHVILLE GONSALVES Vs. LAURA BRAGANZA E FERNANDES
|
May 4, 2016 |
NASIRKHAN SHAMSHER KHAN Vs. LAXMIBAI YASHWANT RADKE
|
June 29, 2016 |
NASREEN SHAIKH ANWAR Vs. STATE OF GOA
|
May 3, 2016 |
NASREEN SHAIKH ANWAR Vs. STATE OF GOA
|
April 3, 2016 |
NASRIN SALIM SHAIKH Vs. STATE OF MAHARASHTRA
|
September 23, 2016 |
NATHMAL REKHCHAND SANCHETI Vs. SUSHILABAI CHIMANLAL SHAH
|
August 30, 2016 |
NATHURAM GOPAL PADVEKAR Vs. DISTRICT MAGISTRATE RATNAGIRI
|
March 21, 2016 |
NATIONAL INSURANCE CO. LTD. Vs. MR. UMESH DESSAI AND ORS.
|
June 24, 2016 |
NATIONAL INSURANCE CO. LTD. Vs. SHRI SAMBHAJIRAO MADHAVRAO RANE
|
November 18, 2016 |
NATIONAL INSURANCE COMPANY LIMITED Vs. CHANDRAPRABHA AND ORS.
|
March 10, 2016 |
NATIONAL INSURANCE COMPANY LTD. Vs. SHARDA WD/O RAJU WAGHMARE AND OTHERS
|
December 16, 2016 |
NATIONAL INSURANCE COMPANY LTD. Vs. MRS. CHAITALI SAMIR PAREKH
|
May 5, 2016 |
NATIONAL SECURITIES CLEARING CORPORATION LTD Vs. PRIME BROKING COMPANY (INDIA) LTD
|
June 28, 2016 |
NAV MAHARASHTRA CO-OPERATIVE FRUIT SALE SOCIETY LTD. Vs. NATHU SHENFADU PATIL
|
May 12, 2016 |
NAVAL JATAN MORE Vs. STATE OF MAHARASHTRA
|
June 9, 2016 |
NAVINCHAND KHUSHALCHAND MUTHA Vs. BANAJI DAMU SONDE
|
June 6, 2016 |
NAVNATH GANGADHAR DHOCKCAULE Vs. STATE OF MAHARASHTRA
|
September 23, 2016 |
NAWAB S/O LALMOHAMMED GAWALI Vs. THE STATE OF MAHARASHTRA
|
November 25, 2016 |
NAYAN ALIAS CHANDRAKALA CHANDRAKANT BORKAR (SMT.) Vs. GURUDAS HARI BORKAR
|
January 22, 2016 |
NAYASA EXPORTS PVT. LTD. Vs. UNION OF INDIA
|
November 21, 2016 |
NAZIR AHMAD SANGE Vs. STATE OF MAHARASHTRA
|
June 13, 2016 |
NEEL ELECTRO TECHNIQUES Vs. NEELKANTH POWER SOLUTIONS
|
May 5, 2016 |
NEELKANTH DEVANSH DEVELOPERS PRIVATE LIMITED Vs. URBAN INFRASTRUCTURE VENTURE CAPITAL LIMITED
|
March 9, 2016 |
NEETA KASHINATH SAWARKAR Vs. STATE OF MAHARASHTRA
|
August 24, 2016 |
NEETENDRA NARESH GADEKAR Vs. ASDRALENO DE MELLO
|
February 1, 2016 |
NEHASHREE DNYANESHWAR SONKUSARE Vs. STATE OF MAHARASHTRA
|
April 13, 2016 |
NEHRU NAGAR SOUBHAGYA COOPERATIVE HOUSING SOCIETY REGISTERED UNDER THE PROVISIONS OF THE MAHARASHTRA CO Vs. STATE OF MAHARASHTRA THROUGH ITS DEPARTMENT OF HOUSING & SPECIAL ASSISTANCE & URBAN DEVELOPMENT, HAVING ITS OFFICE AT MANTRALAYA, MUMBAI
|
May 5, 2016 |
NELSON HEREDIA AND ORS. Vs. THE ASSISTANT REGISTRAR OF CO-OPERATIVE SOCIETIES, NORTH ZONE
|
January 7, 2016 |
NETAJI BHAGWANRAO TAUR Vs. STATE OF MAHARASHTRA AND OTHERS
|
April 27, 2016 |
NEW GRAND EDUCATION SOCIETY Vs. ARUN S/O ZITUJI PANTAWANE
|
December 1, 2016 |
NEW INDIA ASSURANCE CO LTD Vs. SAU. KUSUM CHANDRABHAN PAKHARE
|
December 20, 2016 |
NEW INDIA ASSURANCE CO LTD Vs. ABHIMAN WALJI KADHARE AND OTHERS
|
December 20, 2016 |
NEW INDIA ASSURANCE CO. LIMITED Vs. SUSHILA HARENDRA BAHADUR SINGH AND ORS.
|
June 24, 2016 |
NEW INDIA ASSURANCE COMPANY LTD Vs. RAVIKANT PADMAKAR TAREKAR
|
January 22, 2016 |
NICKY SIMOES, S/O THOMAS Vs. MINGUELIA REBELLO
|
March 30, 2016 |
NIGEL PALFREEMAN AND ANR Vs. THE STATE OF MAHARASHTRA
|
August 5, 2016 |
NIKHIL WAGLE AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
|
January 7, 2016 |
NIKITA GARG AND ORS. Vs. VILE PARLE KELWANI MANDAL AND ORS.
|
March 31, 2016 |
NILESH @ NITIN S/O KESHAVRAO KANHERE Vs. STATE OF MAHARASHTRA
|
July 1, 2016 |
NILESH RAMPHER SHAHU Vs. STATE OF MAHARASHTRA
|
July 27, 2016 |
NILESH S/O NIVRUTTI JADHAV Vs. THE STATE OF MAHARASHTRA
|
September 1, 2016 |
NILKANTH Vs. AMARKANTH
|
July 22, 2016 |
NILKANTH AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
|
January 19, 2016 |
NIMBA ZOPA PATIL Vs. STATE OF MAHARASHTRA
|
November 24, 2016 |
NIMBUS COMMUNICATIONS LIMITED Vs. COMMISSIONER OF SERVICE TAX, SERVICE TAX-VI
|
July 25, 2016 |
NIMBUS COMMUNICATIONS LIMITED Vs. BOARD OF CONTROL FOR CRICKET IN INDIA
|
July 25, 2016 |
NINE MEDIA AND INFORMATION SERVICES LTD Vs. HERO HONDA MOTORS LTD
|
September 29, 2016 |
NIRAJ J VORA Vs. DHARMENDRA GANDHI
|
February 15, 2016 |
NIRLAC CHEMICALS Vs. HAFFKINE BIO-PHARMACEUTICAL CORPORATION LTD.
|
October 7, 2016 |
NIRMAL BANG SECURITIES PVT. LTD. Vs. THE ASSISTANT COMMISSIONER OF INCOME TAX AND ORS.
|
January 18, 2016 |
NIRMALA RAMSWAROOP MAKKAR Vs. DY MUNICIPAL COMMISSIONER
|
October 15, 2016 |
NIRMALA VINAYAKRAO SONARE Vs. STATE OF MAHARASHTRA
|
August 2, 2016 |
NISAR AHMED KHAN Vs. THE STATE OF MAHARASHTRA
|
November 23, 2016 |
NISAR SONS AND ORS. Vs. THE STATE OF MAHARASHTRA, MINISTRY OF REVENUE AND FOREST, MANTRALAYA AND ORS.
|
March 31, 2016 |
NISHIKANT ASHOK KALANKE Vs. PANKAJA NISHIKANT KALANKE
|
September 2, 2016 |
NITESH PRATAPRAI KOTHARI Vs. JOHN BRAGANZA AND ORS.
|
April 26, 2016 |
NITESH PUNDLIKRAO KATHE Vs. STATE OF MAHARASHTRA
|
August 18, 2016 |
NITESH SHASHIKANT KHOBRAGADE Vs. ANIL MAROTRAO KHOBRAGADE AND ORS.
|
April 7, 2016 |
NITIN Vs. MAHARASHTRA STATE POWER GENERATION COMPANY LIMITED
|
April 20, 2016 |
NITIN @ BABLOO Vs. DEPUTY COMMISSIONER OF POLICE, AMRAVATI
|
March 28, 2016 |
NITIN BALIRAM KHARATMOL Vs. STATE OF MAHARASHTRA
|
April 20, 2016 |
NITIN BANSI JADHAV Vs. SAU. PALLAVI NITIN JADHAV
|
July 1, 2016 |
NITIN HARJIVANDAS RAJYAGOR Vs. RAJESH PRAVINCHAND RAJYAGOR
|
June 14, 2016 |
NITIN NARESH DAKI Vs. ZILLA PARISHAD RAIGAD
|
August 30, 2016 |
NITIN S/O SHESHRAO DATAL Vs. PARVATI W/O SHANKAR SOMWANSHI
|
December 23, 2016 |
NIVARAN SOLUTIONS & ORS. Vs. AURA THIA SPA SERVICES PVT. LTD. & ANR.
|
May 4, 2016 |
NIVRUTTI GYANUJI MUNDHE Vs. STATE OF MAHARASHTRA
|
February 15, 2016 |
NOMULA BROTHERS Vs. RUCHI WORLDWIDE LTD
|
July 20, 2016 |
NOOR ISLAM S/O SADIK ALI Vs. THE STATE OF MAHARASHTRA
|
July 15, 2016 |
NORA FURTADO, LAURA FURTADO Vs. KENNETH PEREIRA
|
December 14, 2016 |
NORTH GOA RENT A CAB ASSOCIATION AND ORS Vs. STATE OF GOA AND ORS
|
March 21, 2016 |
NTPC LTD. . Vs. RELIANCE INDUSTRIES LTD.
|
January 29, 2016 |
NUHU KHAN S/O BABULAL PATHAN Vs. SYED SALIM S/O SYED HUSSAIN
|
November 25, 2016 |
NURALLAH KAMRUDDIN VELJEE Vs. VISHWAMBHAR KASHINATH PALEKAR
|
February 24, 2016 |
NUZHATUNSSAE BEGUM MEHEBOOBKHA Vs. STATE OF MAHARASHTRA
|
August 26, 2016 |
OFFSHORE INFRASTRUCTURES LTD. Vs. BHARAT HEAVY ELECTRICALS LTD.
|
August 26, 2016 |
OIL & NATURAL GAS CORPORATION LIMITED Vs. INTERNATIONAL CERTIFICATION SERVICES PRIVATE LIMITED
|
April 28, 2016 |
OIL AND NATURAL GAS CORPORATION LTD. AND ORS. Vs. ESSAR OIL LIMITED AND ORS.
|
January 14, 2016 |
OLAVO BENEDITO PEREIRA Vs. SHIVKRUPA CONSRUCTIONS
|
May 6, 2016 |
OMKARSINGH SAJJAN SINGH JAT & ANR Vs. THE STATE OF MAHARASHTRA & ORS
|
April 27, 2016 |
OMPRAKASH Vs. THE STATE OF MAHARASHTRA
|
February 17, 2016 |
OMPRAKASH RAMDEV PANWAR Vs. GOVERNMENT OF INDIA
|
August 16, 2016 |
ONKAR HIRAMAN MAHAJAN Vs. THE STATE OF MAHARASHTRA
|
August 4, 2016 |
ORIENTAL INSURANCE COMPANY Vs. CHANDRAKALA RAMESH SONUNE
|
January 5, 2016 |
ORIENTAL INSURANCE COMPANY LTD. Vs. SMT. BALUBAI SHIVAJI DABHADE AND ORS.
|
October 3, 2016 |
ORNATE HOUSING PVT. LTD. Vs. THE ABHYUDAY NAGAR SAHAKARI GRUHANIRMAN SANSTHA SANGH LTD. AND ORS.
|
April 5, 2016 |
ORNATE HOUSING PVT. LTD. Vs. THE ABHYUDAY NAGAR SAHAKARI GRUHANIRMAN SANSTHA SANGH LTD. AND ORS.
|
April 7, 2016 |
OSLEN A.D SILVA Vs. STATE OF MAHARASHTRA
|
June 24, 2016 |
OUJILVIE FERNANDES Vs. JOAQUIM MARIA SALVADOR COUTINHO DE FIGUIREDO
|
September 20, 2016 |
OUR LADY OF VAILANKANNI AND PERPETUAL SUCCOUR CO OPERATIVE HOUSING SOCIETY LTD Vs. ST.MICHAEL CHURCH
|
July 18, 2016 |
OVEASH MOHSIN KADIWALA Vs. A.RAHIM HAROON MALKANI
|
September 6, 2016 |
P.BANDOPADHYA Vs. UNION OF INDIA
|
January 13, 2016 |
P.M. RUIKAR TRUST YAVATMAL AND ORS. Vs. PUNJARAM AND ORS.
|
January 11, 2016 |
P.SHANKARANARAYAN Vs. STATE OF MAHARASHTRA
|
August 30, 2016 |
PADMA @ VAISHALI DHAMMAPAL GHANBAHADDUR Vs. DHAMMAPAL TEJRAO GHANBAHADDUR
|
April 20, 2016 |
PADMA THAKORE Vs. DILIP SUMANLAL SHAH
|
July 12, 2016 |
PADMA W/O SATISH DESHMUKH Vs. VAISHALI W/O KRISHNA KUSUMAR
|
August 25, 2016 |
PADMAKAR HIROO JADHAV AND ORS Vs. MRS.KUMUD SUBHASH JADHAV
|
December 22, 2016 |
PADMANATH GOTIRAM LANDE Vs. THE STATE OF MAHARASHTRA
|
July 15, 2016 |
PADMATAI Vs. STATE OF MAHARASHTRA AND ORS.
|
February 10, 2016 |
PADMSEY KHIMJI CHHEDA & ANR. Vs. KESARBEN LAXMICHAND DEDHIA & ORS.
|
April 27, 2016 |
PALDEWAR PRASHANT AGROTECH PRIVATE LIMITED AND ORS Vs. STATE OF MAHARASHTRA
|
June 16, 2016 |
PALKHI INVESTMENTS & TRADING CO. P. LTD. Vs. THE INCOME TAX OFFICER, MUMBAI
|
June 9, 2016 |
PALLAVI D/O. SADASHIV BANDE Vs. GOVERNMENT OF INDIA
|
March 2, 2016 |
PALLAVI PRAKASHRAO PAWAR Vs. MAHATMA GANDHI INSTITUTE OF MEDICAL SCIENCE SEVAGRAM WARDHA AND OTHERS
|
September 16, 2016 |
PALM GROVE BEACH HOTELS PVT. LTD. Vs. ROYAL PALMS (INDIA) PVT. LTD.
|
April 18, 2016 |
PAN INDIA MOTORS PVT. LTD. Vs. ASSET RECONSTRUCTION COMPANY (INDIA) LTD.
|
April 22, 2016 |
PANDHARINATH S/O MAHADU PATIL Vs. CHAITANYA S/O KASHINATH PATIL
|
April 16, 2016 |
PANDIT @ BABAN CHIMAJI BHUTEKAR Vs. STATE OF MAHARASHTRA
|
April 29, 2016 |
PANDIT BABURAO GURGURDE Vs. STATE OF MAHARASHTRA
|
February 29, 2016 |
PANDITA RAMABAI MUKTI MISSION Vs. MAHARASHTRA LABOUR UNION AND ANR
|
October 17, 2016 |
PANDURANG BOLU CHARI Vs. AHILYA ALIAS TIRPATI SADASIV DEUSHIKAR
|
September 16, 2016 |
PANDURANG GANGARAMJI KARHALE Vs. STATE OF MAHARASHTRA AND ORS.
|
February 9, 2016 |
PANDURANG R. SHET Vs. STATE OF GOA AND ORS.
|
January 7, 2016 |
PANDURANG RAMCHANDRA JADHAV Vs. UNION OF INDIA AND ORS.
|
February 22, 2016 |
PANDURANG RUKMANNA PATIL Vs. THE STATE OF MAHARASHTRA AND ORS.
|
March 30, 2016 |
PANDURANG S/O TUKARAM THAKARE Vs. STATE OF MAHARASHTRA & ORS.
|
October 27, 2016 |
PANDURANG S/O UKANDI BANSODE, AGE : 48 YEARS, OCCUPATION : SERVICE, R/O GADANKI, PENSIONPURA, HINGOLI, DIST. PARBHANI Vs. MAHARASHTRA STATE ROAD TRANSPORT CORPORATION, THROUGH ITS DIVISIONAL CONTROLLER, PARBHANI
|
October 20, 2016 |
PANDURANG SITARAM PANDE Vs. AVINASH RAMKRISHNA PANDE & OTHERS
|
August 4, 2016 |
PANKAJ @ SUYOG S/O SHRAMPRAVESHSINGH THAKUR, AGED ABOUT 21 YEARS, OCC. Vs. THE STATE OF MAHARASHTRA, THROUGH P.S.O., P.S. RAMNAGAR, DIST. CHANDRAPUR
|
September 30, 2016 |
PANKAJ BHALLAJI ATRAM Vs. STATE OF MAHARASHTRA AND OTHERS
|
August 26, 2016 |
PANKAJ DYES & CHEMICALS LTD. Vs. TACO HENDRICKSON SUSPENSIONS PVT. LTD.
|
May 2, 2016 |
PANKAJ S/O SUNDARLAL YADAV Vs. STATE OF MAHARASTRA AND OTHERS
|
August 23, 2016 |
PANNA SURENDRA MEHTA Vs. PURNIMA LATIK SHAH
|
October 14, 2016 |
PANT NAGAR MAHATMA PHULE CO-OP. HSG. SOCIETY LTD. & ORS. Vs. STATE OF MAHARASHTRA AND ORS.
|
April 2, 2016 |
PAPPU @ AKHILESH SHIVSHANKAR Vs. THE STATE OF MAHARASHTRA
|
December 21, 2016 |
PARAMESHWARAN SUBRAMANI AND ORS. Vs. STATE
|
February 2, 2016 |
PARAMJITSINGH @ KAKE S/O HARTEKSINGH SOUNDH Vs. STATE OF MAHARASTRA
|
August 8, 2016 |
PARBHANI DISTRICT CENTRAL BANK LTD Vs. STATE OF MAHARASHTRA
|
June 23, 2016 |
PARESH PANDURANG NAIK AND ORS. Vs. STATE OF GOA AND ORS.
|
May 3, 2016 |
PARKKOT MARITIMA AGENCIES PVT. LTD. Vs. COMMISSIONER OF INCOME TAX
|
November 15, 2016 |
PARMANAND BUILDERS PVT. LTD. Vs. COMMISSIONER OF INCOMETAX MUMBAI CITYVI
|
November 15, 2016 |
PARMESHWAR AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
|
May 6, 2016 |
PARMESHWAR DAS AGARWAL Vs. ADDITIONAL DIRECTOR
|
October 5, 2016 |
PARMESHWAR S/O SITARAM UDARE Vs. THE STATE OF MAHARASHTRA
|
August 30, 2016 |
PARSHWANATH INFRA TECH PVT LTD Vs. MAHARASHTRA INDUSRTIAL DEVELOPMENT CORPORATION
|
April 21, 2016 |
PARTUR ADVOCATE BAR ASSOCIATION Vs. STATE OF MAHARASHTRA
|
May 5, 2016 |
PARVATIBAI TANU SHIVGAN Vs. SHRI DHONDU SAKHARAM GURAV
|
September 7, 2016 |
PARVATIBAI TUKARAM SIRSAT AND ORS Vs. DWARKA FULCHAND SIRSAT AND ORS
|
November 23, 2016 |
PATEL ENGINEERING CO. LTD. Vs. B.T. PATIL & SONS BELGAUM (CONSTRUCTION) PVT. LTD. AND ORS.
|
January 8, 2016 |
PATEL ENGINEERING CO.LTD. Vs. M/S. S.B.P. & CO.
|
January 8, 2016 |
PATILBA RAOJI KHEMNAR Vs. AHMEDNAGAR MUNICIPAL CORPORATION
|
October 3, 2016 |
PATRU JOGUJI CHALAKH Vs. THE ADDITIONAL COMMISSIONER
|
November 17, 2016 |
PAUL PARAMBI, CHIEF PROMOTER, SPRINGS CHS LTD. AND ANOTHER Vs. THE BOMBAY DYEING AND MANUFACTURING CO.LTD. AND ANOTHER
|
December 16, 2016 |
PAWAN @ VISHAL, S/O RAMESHCHANDRA RUNWAL (JAIN), AGED ABOUT 25 YEARS, OCCUPATION Vs. DIWAKARRAO, S/O RAMRAO BHOYAR, AGED ABOUT 54 YEARS, OCCUPATION
|
October 26, 2016 |
PENTAIR WATER INDIA PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
|
September 19, 2016 |
PEOPLE INTERACTIVE (INDIA) PRIVATE LIMITED Vs. VIVEK PAHWA
|
September 14, 2016 |
PERFETTI VAN MELLE INDIA PVT LTD Vs. STATE OF MAHARASHTRA
|
September 1, 2016 |
PERMASTEELISA (INDIA) PVT. LTD. Vs. STATE OF MAHARASHTRA DEPARTMENT OF SALES TAX AND ORS.
|
May 6, 2016 |
PETER AGNELO DANNEY ESTIBERIO Vs. REENA COLACO
|
March 21, 2016 |
PETER FRANCIS CONCEICAO Vs. CANDOLINA CONCEICAOAND ANOTHER
|
October 15, 2016 |
PHANTOM FILMS PVT. LTD. AND ORS. Vs. THE CENTRAL BOARD OF FILM CERTIFICATION AND ORS.
|
June 13, 2016 |
PHILIP J. Vs. ASHAPURA MINECHEM LTD
|
January 29, 2016 |
PHILIP J. Vs. ASHAPURA MINECHEM LTD
|
February 29, 2016 |
PHULABAI PRAKASH PAWAR Vs. SKF INDIA LTD
|
September 7, 2016 |
PHULORA PRINTERS Vs. ANKUSH SITARAM SAWANT
|
April 22, 2016 |
PIEDADE FERNANDES Vs. ROQUE AFONSO, AND HIS WIFE
|
December 5, 2016 |
PILERNE CITIZENS FORUM Vs. THE STATE OF GOA
|
May 3, 2016 |
PINE TREE FINSERVE PVT. LTD. Vs. THE COMMISSIONER OF INCOME TAX-3, MUMBAI AND ORS.
|
February 22, 2016 |
PINNYA @ AJINATH AMBADAS AVHAD Vs. STATE OF MAHARASHTRA
|
September 7, 2016 |
PIRAMAL FUND MANAGEMENT PVT. LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX MUMBAI
|
March 17, 2016 |
PNP POLYTEX PVT. LTD. Vs. UNION OF INDIA
|
November 28, 2016 |
POKLE & CO AND ORS Vs. UNION OF INDIA AND ORS
|
March 14, 2016 |
POORNANAD SARASWATI CO-OP HOUSING SOCIETY LTD. Vs. DIVISIONAL JOINT REGISTRAR (APPEAL), MUMBAI AND ORS.
|
June 14, 2016 |
POPAT PANDHARINATH SUTAR Vs. MEMBER OF BAR ASSOCIATION OF ADVOCATES KARMALA
|
December 9, 2016 |
POPAT S/O MACHINDRA SATHE Vs. SHANKAR S/O BAPU SHINDE
|
November 22, 2016 |
POPULAR STOCK AND SHARE SERVICES LTD Vs. STATE OF MAHARASHTRA
|
September 8, 2016 |
PRABHA P. SHENAI Vs. ISPAT INDUSTRIES LTD.
|
March 9, 2016 |
PRABHAKAR AND ORS. Vs. THE CENTRAL BUREAU OF INVESTIGATION
|
February 25, 2016 |
PRABHAKAR GOVINDRAO LEKURWALE, AGED 40 YEARS, OCCUPATION AGRICULTURIST, RESIDENT OF DEOLI (SAWANGI), TAHSIL HINGNA, DISTRICT NAGPUR Vs. SOU. ANITA @ MONA, W/O PRABHAKAR LEKURWALE, AGED 37 YEARS, OCCUPATION PRIVATE, RESIDENT OF C/O SHRI BACHALE, OMNAGAR, SAKKARDARA, NAGPUR, DISTRICT NAGPUR
|
October 13, 2016 |
PRABHAKAR KRISHNARAO PULLIWAR Vs. SMT. NILIMA WD/O DINKARRAO PULLIWAR
|
November 24, 2016 |
PRABHAKAR LOTU TAYADE Vs. THE STATE OF MAHARASHTRA
|
August 18, 2016 |
PRABHAKAR S/O TUKARAM LANJEWAR Vs. ADDITIONAL DISTRICT MAGISTRATE COLLECTORATE PREMISES, NAGPUR
|
February 12, 2016 |
PRABHAKAR S/O. AMBADASRAO DONGRE Vs. THE STATE OF MAHARASHTRA
|
August 1, 2016 |
PRABHAKAR SAMBHU CHAUDHARY Vs. LAXMAN BABAN MALI
|
April 1, 2016 |
PRABHAKAR WAKTUJI SAPATE Vs. NARAYAN BABURAO DHAKATE
|
April 6, 2016 |
PRABHATKUMAR DAS AND OTHERS Vs. CENTRAL ADMINISTRATIVE TRIBUNAL, NAGPUR CIRCUIT BENCH AND OTHERS
|
January 18, 2016 |
PRABHU S/O LIMBAJI BADE Vs. THE STATE OF MAHARASHTRA
|
July 12, 2016 |
PRADEEP Vs. STATE OF MAHARASHTRA
|
June 28, 2016 |
PRADEEP MANIKRAO CHIKTE Vs. DEPUTY DIRECTOR VOCATIONAL
|
September 6, 2016 |
PRADEEP RAIBHAN GAIKWAD Vs. STATE OF MAHARASHTRA
|
July 26, 2016 |
PRADEEP RAMCHANDRA VELIP Vs. STATE OF GOA
|
February 29, 2016 |
PRADEEP S/O. TRYAMBAKRAO SONAWANE Vs. THE STATE OF MAHARASHTRA
|
April 18, 2016 |
PRADIP HIMATLAL MOTLA Vs. JAYESH HIMATLAL MOTLA
|
August 29, 2016 |
PRADIP VASANTRAO GAURKHEDE Vs. DIVISIONAL COMMISSIONER AND REGIONAL DIRECTOR MUNICIPAL ADMINISTRATION AMRAVATI
|
April 5, 2016 |
PRADUDHAN SUGRIV KAMBLE R/O AHERGAON, TAL. MADHA, DIST. SOLAPUR Vs. THE STATE OF MAHARASHTRA
|
April 12, 2016 |
PRAJITA DEVELOPERS PVT. LTD. Vs. YUSUF KHAN AND ORS.
|
March 4, 2016 |
PRAKASH Vs. STATE OF MAHARASHTRA
|
April 7, 2016 |
PRAKASH Vs. STATE OF MAHARASHTRA
|
August 26, 2016 |
PRAKASH BABURAO INGALE Vs. STATE OF MAHARASHTRA
|
March 1, 2016 |
PRAKASH BHAU SOUDE Vs. STATE OF MAHARASHTRA
|
January 20, 2016 |
PRAKASH D. KATE Vs. THE STATE OF MAHARASHTRA
|
January 11, 2016 |
PRAKASH GHASIT DHIKKYAV AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
|
March 17, 2016 |
PRAKASH MANNULAL JAISWAL Vs. THE STATE OF MAHARASHTRA
|
August 8, 2016 |
PRAKASH S RANDIVE Vs. STATE OF MAHARASHTRA AND ANR
|
September 6, 2016 |
PRAKASH SURYAKANT LAD Vs. STATE OF MAHARASHTRA
|
December 1, 2016 |
PRAKASH V.GAUDE Vs. VILLAGE PANCHAYAT AT USGAON-GANJE
|
September 7, 2016 |
PRALHAD Vs. STATE OF MAHARASHTRA
|
January 27, 2016 |
PRALHAD BHIKAJI BARGAJE Vs. STATE OF MAHARASHTRA AND OTHERS
|
September 1, 2016 |
PRAMERICA ASSET MANAGERS PVT. LTD. AND ORS. Vs. DECCAN CHRONICLE HOLDINGS LTD.
|
February 5, 2016 |
PRAMOD GANPATRAO POBARE Vs. DIVISIONAL CONTROLLER, STATE TRANSPORT CORPORATION, BULDANA AND ANOTHER
|
April 7, 2016 |
PRAMOD JAMNADAS GOKANI Vs. BOMBAY HOUSING AND AREA DEVELOPMENT AUTHORITY & ORS.
|
August 25, 2016 |
PRAMOD NAVNEET SHIRSAT Vs. STATE OF MAHARASHTRA
|
July 4, 2016 |
PRAMOD PRABHAKAR PATIL Vs. UNION OF INDIA
|
December 13, 2016 |
PRAMOD RADESHYAM AGRAWAL & ORS. Vs. ASHOK SHYAMSUNDER ZINZUNWALA & ANR.
|
October 26, 2016 |
PRAMOD RAGHUPATI JOSHI Vs. THE STATE OF MAHARASHTRA AND ORS.
|
January 13, 2016 |
PRAMOD S/O NAMDEO CHOUDHARY Vs. STATE OF MAHARASHTRA
|
June 9, 2016 |
PRANJALI BHALCHANDRA SHIRSAT Vs. STATE OF MAHARASHTRA AND ORS.
|
August 19, 2016 |
PRASAD ENTERPRISES Vs. UNION OF INDIA
|
January 11, 2016 |
PRASAD JANARDAN KURADE Vs. NIKITA PRASAD KURADE
|
January 13, 2016 |
PRASHANT DEEPAK OSWAL Vs. MAHESH SAHAKARI BANK LTD. & ANR.
|
January 13, 2016 |
PRASHANT PANDIT SALVE Vs. SUVARNA PRASHANT SALVE
|
July 11, 2016 |
PRASHANT RAJARAM NAIK AND 8 ORS Vs. STATE OF GOA AND ORS
|
March 22, 2016 |
PRASHANT S/O JAIDEO WASANKAR Vs. STATE OF MAHARASHTRA
|
September 19, 2016 |
PRASHANT S/O. PRAVIN GAIKWAD Vs. THE STATE OF MAHARASHTRA
|
December 19, 2016 |
PRATAP BABURAO SHEVALE Vs. STATE OF MAHARASHTRA
|
January 7, 2016 |
PRATAP MEHTA Vs. MUNICIPAL CORPORATION OF GR MUMBAI
|
September 26, 2016 |
PRATAP PENDEKAR Vs. STATE OF MAHARASHTRA
|
April 7, 2016 |
PRATAPSINH SHOORJI VALLABHDAS Vs. STATE OF MAHARASHTRA
|
September 16, 2016 |
PRATIBHA DEVENDAR SINGH Vs. STATE OF MAHARASHTRA
|
July 5, 2016 |
PRATIBHA MANGILAL CHAVAN Vs. MUNCIIPAL CORPORATION OF GREATER MUMBAI & ORS.
|
December 22, 2016 |
PRATIBHA NIKETAN EDUCATION SOCIETY Vs. ASHOK SAMBHAJI DALPE
|
April 2, 2016 |
PRATIBHA NIKETAN EDUCATION SOCIETY, NANDED AND ORS. Vs. ASHOK AND ORS.
|
April 11, 2016 |
PRAVI AUTO SWING PVT LTD Vs. ASHOK KISAN MORE
|
September 26, 2016 |
PRAVIN AJIT DHURVE Vs. STATE OF MAHARASHTRA
|
July 1, 2016 |
PRAVIN DHONDIRAM CHORGE Vs. STATE OF MAHARASHTRA
|
January 10, 2016 |
PRAVIN P. WATEGAONKAR Vs. CENTRAL BUREAU OF INVESTIGATION AND ANOTHER
|
April 12, 2016 |
PREM SIDDHA CO-OP HOUSING SOCIETY Vs. THE HIGH POWER COMMITTEE-II
|
August 23, 2016 |
PREMANAD G.PHADTE Vs. STATE OF GOA
|
November 25, 2016 |
PREMLAL S/O ASHARFILAL YADAV Vs. SUB DIVISIONAL MAGISTRATE, RAMTEK, TQ RAMTEK, DIST NAGPUR
|
July 20, 2016 |
PRIME SPIRITS Vs. MASTER BLENDER PRIVATE LIMITED
|
March 29, 2016 |
PRINCE MARINE TRANSPORT SERVICES PVT. LTD. Vs. MINESCAPE MINERALS PVT. LTD.
|
March 15, 2016 |
PRINCIPAL COMMISSIONER OF CUS. Vs. INTERPORT IMPEX P. LTD.
|
November 28, 2016 |
PRINCIPAL COMMISSIONER OF CUSTOMS (GENERAL) Vs. S.K.D. SHIPPING AGENCY
|
December 5, 2016 |
PRINCIPAL COMMISSIONER OF INCOME TAX Vs. INCOME TAX SETTLEMENT COMMISSIONER (ITSC) & ANR.
|
April 28, 2016 |
PRINCIPAL COMMISSIONER OF INCOME TAX (CENTRAL) - 4, MUMBAI Vs. INCOME TAX SETTLEMENT COMMISSION (ITSC) AND ORS.
|
March 10, 2016 |
PRINCIPAL SHRIKRISHNA ADHYAPAK VIDYALAYA SAONER Vs. STATE OF MAHARASHTRA
|
July 26, 2016 |
PRINCIPAL/SECRETARY,NUTAN MAHAVIDYALAYA, SAILU Vs. DAYANAND BHUJANGRAO SALVE
|
November 24, 2016 |
PRITHVIRAJ S. SINGH Vs. THE SECRETARY,SCHOOL EDUCATION DEPARTMENT
|
June 17, 2016 |
PRITHWIRAJ S/O RAJERAM DEHANKAR Vs. BHANUDAS SHYAMRAOJI RAUT
|
August 3, 2016 |
PRITIDAS M SAWANT Vs. STATE OF GOA
|
April 7, 2016 |
PRIYANKA NITIN WAGHELA Vs. STATE OF MAHARASHTRA
|
March 23, 2016 |
PROF DR BALCHANDRA Vs. CHIEF SECRETARY MINISTRY OF PERSONNEL
|
February 12, 2016 |
PROPOSED LAXMIDEVI MACHYA VAVYASAIK Vs. STATE OF MAHARASHTRA
|
July 4, 2016 |
PROVINCIAL HOUSINGS AND PROPERTY LTD. Vs. UNION OF INDIA AND OTHERS
|
September 8, 2016 |
PRUDENTIAL GROUP Vs. MILTON FERNANDES; SARPANCH/SECRETARY, VILLAGE PANCHAYAT OF TALEIGAO
|
June 7, 2016 |
PRUTHVIRAJ BABA DESHMUKH Vs. MANDABAI BAJIRAO BADE
|
December 9, 2016 |
PUNE ZILLA MADHYAVARTI SAHAKARI BANK LTD. Vs. HANUMAN VIVIDH KARYKARI SEVA SAHAKARI SANSTHA MARYADIT & ORS.
|
May 2, 2016 |
PUNIT CONSTRUCTION CO. Vs. UNION OF INDIA AND ORS.
|
January 27, 2016 |
PUNJAB CHEMICALS & CROP PROTECTION LTD Vs. HINDUSTAN ANTIBIOTICS LTD
|
August 23, 2016 |
PURUSHOTHAMAN JAMBUKESAN Vs. PATEL ENGINEERING LIMITED AND OTHERS
|
February 15, 2016 |
PURUSHOTTAM DEVIDAS YOGI Vs. SUB DIVISIONAL OFFICER,PUSAD
|
July 13, 2016 |
PURUSHOTTAM KASHINATH KULKARNI Vs. STATE OF MAHARASHTRA
|
February 16, 2016 |
PURUSHOTTAM RAGHUNATH KULKARNI Vs. STATE OF MAHARASHTRA
|
September 2, 2016 |
PURUSHOTTAM S/O, SHIVDAS CHAUDHARI Vs. NARAYAN S/O. SHIVDAS CHAUDHARI
|
October 27, 2016 |
PUSHPA PANDURANG MOKAL AND OTHERS Vs. STATE OF MAHARAHTRA AND OTHERS
|
July 19, 2016 |
QAYS TAYYIBJI Vs. AKBAR HUMAYUN ABDULALI
|
February 16, 2016 |
QURESHI BROTHERS, AKHADA Vs. STATE OF MAHARASHTRA
|
February 2, 2016 |
R. M. YADAV Vs. BANK OF INDIA
|
October 25, 2016 |
R.SHRIDHAR Vs. STATE DEPARTMENT AGRICULTURE
|
September 19, 2016 |
RABINDRA A L DIAS Vs. ELIZA DSILVA
|
September 2, 2016 |
RADHESHAM LAXMINARAYAN AND CO. Vs. KASHMIRILAL AND ORS.
|
April 29, 2016 |
RADHIKA BHARGAVA AND ORS Vs. ARJUN SAHGAL AND ORS
|
December 14, 2016 |
RADHIKA D/O RAJESH MANDHANI Vs. DILIP PATHWARDHAN
|
March 22, 2016 |
RAGHU S CHARI Vs. UNION OF INDIA AND OTHERS
|
May 2, 2016 |
RAGHUNATH RAMDAS SHENDE Vs. STATE OF MAHARASHTRA
|
September 20, 2016 |
RAGHUNATH S DIXIT Vs. SURENDRANATH B BURAD
|
February 17, 2016 |
RAGHUPATI RAMKRISHNA BHANDARI & ANR. Vs. RAM DARYANANI
|
January 19, 2016 |
RAHEJA UNIVERSAL PVT. LIMITED Vs. B.E. BILLIMORIA & CO. LIMITED
|
March 31, 2016 |
RAHUL @ BALA S/O. DIGAMBER SONAVANE Vs. THE STATE OF MAHARASHTRA
|
November 25, 2016 |
RAHUL BAJAJ Vs. MANGAL KESHAV SECURITIES LTD.
|
July 15, 2016 |
RAHUL S/O VIRENDRA DESHMUKH Vs. STATE OF MAHARASHTRA
|
May 6, 2016 |
RAHUL S/O. RAVINDRA DESHMUKH & ORS. Vs. STTAE OF MAHARASHTRA
|
June 8, 2016 |
RAHUL S\O APPASAHEB PATARE AND OTHERS Vs. DIVISIONAL JOINT REGISTRAR, CO-OPREATIVE SOCIETIES,NASIK AND OTHERS
|
August 30, 2016 |
RAHUL SAHEBRAO CHABUKSWAR, AGE : 34 YEARS, OCC. BUSINESS, R/O. HUSEN COLONY, AURANGABAD Vs. STATE OF MAHARASHTRA, THROUGH HOME DEPARTMENT, MANTRALAYA, MUMBAI
|
October 21, 2016 |
RAHUL SURESH KULKARNI Vs. HIGH COURT OF JUDICATURE THROUGH ITS REGISTRAR GENERAL
|
September 16, 2016 |
RAHUL UTTAM SURYAVANSHI Vs. SUNIL MANIKCHAND KASLIWAL
|
September 30, 2016 |
RAJARAM KALANGUTKAR Vs. FR FRANKLIN DMELLO
|
February 22, 2016 |
RAJARAM S/O. DNYANDEO NAKADE Vs. THE STATE OF MAHARASHTRA
|
July 15, 2016 |
RAJARAM S/O. NAMDEO SUDKE Vs. THE STATE OF MAHARASHTRA
|
February 9, 2016 |
RAJARAM SHRIPATI BANDUKE Vs. THE STATE OF MAHARASHTRA
|
September 22, 2016 |
RAJDHAR SHIVDAS KOLI Vs. KHATUBAI @ LAXMIBAI RAJDHAR KOLI
|
September 21, 2016 |
RAJENDER AMIRCHAND SUJANYAL AND ORS Vs. STATE OF MAHARASHTRA PUBLIC HEALTH DEPARTMENT AND ORS
|
December 21, 2016 |
RAJENDRA D SETH Vs. REKHA JHA ALIAS REKHA R SETH
|
April 11, 2016 |
RAJENDRA PANDURANG IDE Vs. THE STATE OF MAHARASHTRA
|
November 16, 2016 |
RAJENDRA POPAT WAGHMARE Vs. STATE OF MAHARASHTRA
|
March 31, 2016 |
RAJENDRA RAMJI JADHAV Vs. STATE OF MAHARASHTRA
|
February 29, 2016 |
RAJENDRA S/O GOPIKISAN KALANTRI Vs. TAKHATMAL SHRIVALLABH BROTHERS
|
April 25, 2016 |
RAJENDRA S/O MADHAV PATE Vs. THE STATE OF MAHARASHTRA
|
October 10, 2016 |
RAJENDRA S/O MAHADU PATIL Vs. STATE OF MAHARASHTRA
|
October 24, 2016 |
RAJENDRA SADASHIV DHAWALE Vs. YOJANA RAJENDRA DHAWALE
|
October 7, 2016 |
RAJENDRA SINGH Vs. STATE OF GOA
|
July 19, 2016 |
RAJENDRA SITARAM LAKADE AND OTHERS Vs. RETURING OFFICERFORTHE ELECTION OF VILLAGE PANCHAYAT,INZHALA AND OTHERS
|
August 12, 2016 |
RAJENDRA SURYAKANT MORE Vs. FIXOLITE WIRES & CABLES PVT. LTD. AND ORS.
|
February 17, 2016 |
RAJENDRA TIKARAM BAGMARE Vs. DISTRICT DEPUTY REGISTRAR CO-OPERATIVE SOCIETIES
|
July 21, 2016 |
RAJENDRA VINAYAK MEHTA Vs. VEENA JASWANT SHAH
|
April 28, 2016 |
RAJENDRAKUMAR AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
|
January 7, 2016 |
RAJESH Vs. STATE OF MAHARASHTRA
|
March 8, 2016 |
RAJESH BABU WALUNDRA AND ORS. Vs. THE STATE OF MAHARASHTRA
|
January 14, 2016 |
RAJESH DHANAJI DHONDI Vs. STATE OF MAHARASHTRA
|
May 6, 2016 |
RAJESH KASHIRAM KARAD & ANR. Vs. STATE OF MAHARASTRA & ORS.
|
October 18, 2016 |
RAJESH MOTILAL CHANDAN AGED ABOUT 45 YEARS, OCCU: SERVICE R/O KOSHATWAR WARD, NEW PUSAD, BEHIND MUKHARE HOME, N.GARDEN ROAD, DISTT.YAVATMAL Vs. VICE CHAIRMAN AND JOINT COMMISSIONER, SCHEDULING TRIBE CERTIFICATE SCRUTINY COMMITTEE, AMRAVATI DIVISION, AMRAVATI
|
December 20, 2016 |
RAJESH RATAN KARMAVAT Vs. STATE OF MAHARASHTRA
|
April 11, 2016 |
RAJESH S/O LAXMANRAO KADU Vs. STATE OF MAHARASHTRA
|
December 2, 2016 |
RAJESH SHARAD MAPARA Vs. STATE OF MAHARASHTRA
|
March 14, 2016 |
RAJESHRI SHYAM KAMAT Vs. ASSISTANT ENGINEER, WATER SUPPLY, PUBLIC WORKS DEPARTMENT
|
September 22, 2016 |
RAJIYABANO MOHAMMADH RAMJAN Vs. RAIZWAN AHMED MOHAMMADH RAMJAN
|
March 11, 2016 |
RAJMAL NAMDEO BHAGWAT AND OTHERS Vs. STATE OF MAHARASHTRA AND OTHERS
|
September 29, 2016 |
RAJU Vs. THE STATE OF MAHARASHTRA
|
January 5, 2016 |
RAJU Vs. STATE OF MAHARASHTRA
|
February 5, 2016 |
RAJU DASHRATH PAIKADE (DECEASED) Vs. THE STATE OF MAHARASHTRA
|
August 8, 2016 |
RAJU MAHESH DHRUV Vs. STATE OF MAHARASHTRA
|
July 12, 2016 |
RAJU PAVALAS PAKHRE Vs. STATE OF MAHARASHTRA
|
August 26, 2016 |
RAJUL KETAN RAJ Vs. RELIANCE CAPITAL LTD
|
February 12, 2016 |
RAJYA RASHTRIYA KAMGAR SANGH (INTUC) Vs. HINDUSTAN PETROLEUM CORPORATION LTD.
|
December 15, 2016 |
RAKESH KISAN NAGARALE Vs. STATE OF MAHARASHTRA
|
June 8, 2016 |
RAKHEE GUPTA Vs. THE STATE OF MAHARASHTRA
|
October 18, 2016 |
RAKMABAI PANDURANG SONAVANE Vs. PANDURANG RAMKRISHNA SONAVANE
|
August 26, 2016 |
RAM GANGADHARAN Vs. STATE OF GOA AND ORS.
|
February 5, 2016 |
RAMA NAGU GAYAKWAD Vs. STATE OF MAHARASHTRA
|
May 2, 2016 |
RAMANNA AMANNAPPA MASARE Vs. BHANUDAS DAGADU PATANGE AND ORS
|
December 21, 2016 |
RAMAVTAR B. JAJODIA Vs. HONBLE MR.SHYAM LILANI
|
August 2, 2016 |
RAMCHANDRA GANGARAM SANGOLE Vs. SHRI PRAKASH EKNATH CHOUDHARI
|
August 10, 2016 |
RAMCHANDRA GOVINDRAO KOTTAWAR Vs. DROPADBAI APPASAHEB DODMANI
|
January 13, 2016 |
RAMCHANDRA S/O KAWDU DASHERIA Vs. STATE OF MAHARASHTRA
|
April 22, 2016 |
RAMDAS S/O. MAROTRAO KATHLE Vs. THE STATE OF MAHARASHTRA
|
October 18, 2016 |
RAMDAS SHANKARRAO DHUMAL Vs. AJAY SHANKARRAO DHUMAL
|
December 23, 2016 |
RAMDAS SHRIHARI MUNJEKAR Vs. STATE OF MAHARASHTRA
|
September 16, 2016 |
RAMDAS SITARAM WANARE AND OTHERS Vs. THE STATE OF MAHARASHTRA
|
November 24, 2016 |
RAMESH AND ORS Vs. STATE OF MAHARASHTRA AND ORS
|
September 2, 2016 |
RAMESH DAMU PATIL Vs. PURUSHOTTAM UMRAO CHAVAN
|
September 23, 2016 |
RAMESH DEWOO DHAMANKAR Vs. THE BANK OF INDIA OFFICERS ASSOCIATION, BANK OF INDIA BHAVAN, 70/80, MAHATMA GANDHI ROAD, FORT, MUMBAI 400 023 AND OTHERS
|
August 29, 2016 |
RAMESH GAJANAN NIGUDKAR Vs. THE BANK OF BARODA
|
August 18, 2016 |
RAMESH KRUSHNARAO DESHPANDE Vs. STATE OF MAHARASHTRA
|
April 7, 2016 |
RAMESH MARUTIRAO JADHAV Vs. THE STATE OF MAHARASHTRA AND ANR
|
September 27, 2016 |
RAMESH NAMDEO REWALE Vs. STATE OF MAHARASHTRA
|
March 17, 2016 |
RAMESH NARAYAN PATIL AND ORS Vs. STATE OF MAHARASHTRA
|
December 20, 2016 |
RAMESH RAMCHANDRA KALYANKAR Vs. SURESH K. HAWARE
|
July 1, 2016 |
RAMESH RAOSAHEB GAIKWAD Vs. THE SENIOR INSPECTOR OF POLICE, KALAMBOLI POLICE STATION AND ORS.
|
January 8, 2016 |
RAMESH S/O SHANKAR MAHAJAN Vs. MRS MIRABAI RAMESH MAHAJAN
|
September 2, 2016 |
RAMESH SHANU GAONKAR Vs. DIRECTOR OF SPORTS AND YOUTH AFFAIRS, GOVERNMENT OF GOA AND ORS.
|
March 4, 2016 |
RAMESH SOMESHWARRAO TAYDE Vs. STATE OF MAHARASHTRA
|
March 28, 2016 |
RAMESHWAR Vs. STATE OF MAHARASHTRA
|
March 8, 2016 |
RAMESHWAR DINAJI DHAWDE Vs. STATE OF MAHARASHTRA
|
March 30, 2016 |
RAMKISAN S/O MOTILAL JAISWAL Vs. THE STATE OF MAHARASHTRA
|
November 23, 2016 |
RAMKISHAN NARHARI SANGEWAR Vs. STATE OF MAHARASHTRA
|
July 5, 2016 |
RAMKRISHNA BAJAJ Vs. COMMISSIONER OF WEALTH TAX
|
January 29, 2016 |
RAMKRISHNA GOVINDRAO DANDI Vs. THE STATE OF MAHARASHTRA
|
January 29, 2016 |
RAMKRISHNA P. KANDOLKAR AND ORS. Vs. PETER PAUL DSOUZA AND ORS.
|
April 18, 2016 |
RAMKRISHNA UDDHAO DHAWAS Vs. WESTERN COALFIELDS LIMITED
|
May 2, 2016 |
RAMLING JANARDAN NAGTILAK Vs. THE STATE OF MAHARASHTRA
|
August 2, 2016 |
RAMNATH @ SAMEER VEREKAR Vs. STATE, PANAJI POLICE STATION
|
March 30, 2016 |
RAMRAO S/O BHAUJI BHAGAT & ORS Vs. SMT. ANNAPURNABAI SADASHIV DEOKUMBI
|
October 17, 2016 |
RAMSARUP INDUSTRIES LIMITED Vs. TATA CAPITAL FINANCIAL SERVICES LIMITED
|
August 9, 2016 |
RAMSHANKAR KEVAT Vs. MANGALA K MAHALE
|
April 21, 2016 |
RAMSWAROOP AND ORS. Vs. THE COMMISSIONER OF INCOME TAX-II AND ORS.
|
May 6, 2016 |
RANGNATH S/O BAJIRAO KHADKE Vs. THE STATE OF MAHARASHTRA
|
August 23, 2016 |
RANGNATH SAHEBRAO JADHAV Vs. THE STATE OF MAHARASHTRA
|
August 3, 2016 |
RANJANA NAGPAL Vs. GEOJIT FINANCIAL SERVICES LTD
|
July 14, 2016 |
RANJIT BABURAO AWHAD Vs. THE DIVISIONAL CONTROLLER,MAHARASHTRA STATE ROAD TRANSPORT CORPORATION, DHULE
|
December 22, 2016 |
RANJITJI S/O GAMBHIRJI THAKUR Vs. THE STATE OF MAHARASHTRA
|
December 20, 2016 |
RAOSAHEB S/O YASHWANT TAMBE Vs. THAKUBAI RAOSAHEB TAMBE
|
September 1, 2016 |
RASHAMI W/O SATISH KHANDVIKAR Vs. THE STATE OF MAHARASHTRA
|
October 17, 2016 |
RASHID Vs. THE COMMISSIONER OF POLICE, MUMBAI AND ORS.
|
March 14, 2016 |
RASHMI HARESH TAWARI Vs. STATE OF MAHARASHTRA
|
April 12, 2016 |
RASHTRIYA VIJ KAMGAR SAHAKARI PATSANSTHA LIMITED, THROUGH ITS CHAIRMAN, PLOT NO.24, KOHINOOR GARDEN, MALIWADA, AHMEDNAGAR Vs. ASHOK RAMBHAU KHILLARE, R/O SUVARNNAGAR, KEDGAON, TQ. AND DIST. AHMEDNAGAR
|
September 21, 2016 |
RASIKLAL MANIKCHAND DHARIWAL AND OTHERS Vs. KISHORE WADHWANI AND ANOTHER
|
November 18, 2016 |
RATAN PARBAT AHIRE Vs. THE CHAIRMAN, CHINCHPADA VIBHAG SHIKSHAN PRASARAK MANDAL AND ORS.
|
January 18, 2016 |
RATTAN INDIA POWER LIMITED Vs. STATE OF MAHARASHTRA
|
May 5, 2016 |
RAVI ANANDRAO GURPUDE Vs. STATE OF MAHARASHTRA
|
August 1, 2016 |
RAVI JAGATRAO INGLE Vs. STATE OF MAHARASHTRA
|
September 28, 2016 |
RAVI SHANKAR BHAKRE Vs. STATE OF MAHARASHTRA
|
November 18, 2016 |
RAVINDRA Vs. THE CITY AND INDUSTRIAL DEVELOPMENT CORPORATION OF MAHARASHTRA LTD. AND ORS.
|
April 1, 2016 |
RAVINDRA BHIMRAO PATIL Vs. EXECUTIVE DIRECTOR
|
November 22, 2016 |
RAVINDRA GIRJAPPA KHARATMAL Vs. STATE OF MAHARASHTRA
|
June 17, 2016 |
RAVINDRA NARAYAN MALAP Vs. THE PRESIDENT, GUHAGAR EDUCATION SOCIETY
|
June 6, 2016 |
RAVINDRA RAMRAO SHINDE Vs. SUB DIVISIONAL MAGISTRARE JATH
|
January 21, 2016 |
RAVINDRA S/O SHANKAR KAMBLE Vs. STATE OF MAHARASHTRA
|
October 1, 2016 |
RAVINDRA S/O. VITTHALRAO PANDHARE & ANR. Vs. STATE OF MAHARASHTRA
|
October 19, 2016 |
RAVINDRASINGH S/O RAKHASINGH DHUNNE Vs. STATE OF MAHARASHTRA
|
August 12, 2016 |
RAYAT SHIKSHAN SANSTHA, SATARA Vs. APPA BHIMRAO POL
|
September 7, 2016 |
RAYMOND LANCY RODRIGUES Vs. YOGITA RAYMOND RODRIGUES
|
February 25, 2016 |
RAYMOND LIMITED Vs. RAYMOND PHARMACEUTICAL PVT LTD
|
July 20, 2016 |
REDI PORT LIMITED AND ANR Vs. STATE OF MAHARASHTRA & ANR
|
December 14, 2016 |
REGAL TEA DEPOT AND ORS Vs. ALTAF ABUMIYA TAMBOLI AND ORS
|
August 18, 2016 |
REGGIE FERNANDES Vs. POLICE INSPECTOR MAPSU GOA
|
September 27, 2016 |
REGIONAL PROVIDENT FUND COMMISSIONER AND OTHER Vs. TATA CONSULTANCY SERVICES LTD
|
September 8, 2016 |
REGIONAL PROVIDENT FUND COMMISSIONER, THANE Vs. OFFICIAL LIQUIDATOR, HIGH COURT, MUMBAI
|
January 6, 2016 |
REHANA SULTAN BEGUM Vs. HASHMI SAYED MUJIB
|
August 11, 2016 |
REHMANIYA URDU EDUCATION SOCIETY Vs. THE STATE OF MAHARASHTRA AND ORS.
|
March 8, 2016 |
REID & TAYLOR (I) LIMITED Vs. L & T FINANCE LIMITED
|
March 30, 2016 |
REID & TAYLOR (I) LIMITED AND ORS. Vs. L & T FINANCE LIMITED
|
March 23, 2016 |
RELIANCE COMMUNICATIONS LIMITED Vs. STATE
|
October 7, 2016 |
RELIANCE GENERAL INSURANCE Vs. PUNDALIK GURUDAS EKAWADE
|
March 22, 2016 |
RELIANCE INDUSTRIES LTD Vs. RELIANCE INDUSTRIES LTD
|
January 29, 2016 |
RELIANCE INDUSTRIES LTD. Vs. CONCORD ENVIRO SYSTEMS PVT. LTD.
|
June 30, 2016 |
RELIANCE INFRASTRUCTURE LIMITED Vs. STATE OF MAHARASHTRA
|
April 18, 2016 |
RELIANCE INFRASTRUCTURE LTD. Vs. COMMISSIONER OF INCOME TAX, CITY-VI, MUMBAI
|
December 20, 2016 |
RELIANCE INFRASTRUCTURE LTD. AND ORS. Vs. ROADWAY SOLUTION (I) PVT. LTD.
|
January 7, 2016 |
RENDEZVOURS SPORTS WORLD & ORS. Vs. BOARD OF CONTROL FOR CRICKET IN INDIA
|
August 8, 2016 |
RENUKA ALIAS BALABAI NIVRUTTI BHISE Vs. STATE OF MAHARASHTRA
|
July 12, 2016 |
RENUKA DHANRAJ DUMANE AND ANOTHER Vs. DHANRAJ S/O SHANKARAPPA DUMANE
|
October 17, 2016 |
RESURGERE MINES & MINERALS INDIA LTD. AND ORS. Vs. VYAGRESHWAR MINERAL INDUSTRIAL PRODUCERS CO-OPERATIVE SOCIETY AND ORS.
|
May 6, 2016 |
RICARDO JOAQUIM INANCIO Vs. LAXAMI R KORGAONKAR AND ORS
|
March 18, 2016 |
RICHARD RUSHTON Vs. STATE OF MAHARASHTRA
|
October 21, 2016 |
RICHIE EDWIN DIAS Vs. STATE OF GOA AND ORS.
|
March 2, 2016 |
RICHMOND MERCANTILE LIMITED Vs. VINERGY INTERNATIONAL PRIVATE LIMITED
|
July 1, 2016 |
RISHABHKUMAR Vs. SECRETARY TO THE GOVERNMENT OF INDIA
|
April 25, 2016 |
RISHI STEELS PVT. LTD. Vs. ASSTT. COMMR. OF C. EX. & CUSTOMS
|
June 7, 2016 |
ROGER FRANCO AND ORS. Vs. LEONARA FERNANDES
|
April 16, 2016 |
ROGER FRANCO, S/O LATE VICENT FRANCO Vs. LEONARA FERNANDES
|
April 15, 2016 |
ROHAN SATISH TIMBLO S/O LATE SATISH TIMBLO AND ORS Vs. VILLAGE PANCHAYAT OF SIRIADO-PALEM AND ORS
|
January 15, 2016 |
ROHIDAS A. NAIK Vs. CENTRAL INFORMATION COMMISSION AND ORS.
|
January 13, 2016 |
ROHIDAS HARISCHANDRA N. SHIRODKAR AND ORS. Vs. DEVRAI SAGUN BANDODKAR AND ORS.
|
February 12, 2016 |
ROHIDAS NARVEKAR Vs. PRESIDENT, COMMUNIDADE OF JUA
|
January 13, 2016 |
ROHIL ZINC LIMITED Vs. THE STATE OF MAHARASHTRA AND ORS.
|
January 19, 2016 |
ROHIT A. KAPADIA Vs. PERVIZ J. MODI
|
July 14, 2016 |
ROHM & HASS (INDIA) PVT. LTD. Vs. UNION OF INDIA AND ORS.
|
February 16, 2016 |
RONALD J. FERNANDES Vs. RITA PINTO
|
September 27, 2016 |
ROPTONAL LTD Vs. ANEES BAZMEE
|
June 8, 2016 |
ROYAL CARRIER & COURIER PVT. LTD. Vs. THE STATE OF MAHARASHTRA AND ORS.
|
March 11, 2016 |
ROYAL PALMS (INDIA) PVT LTD. Vs. NEETA JIGNESH PARIKH
|
July 12, 2016 |
RPG ENTERPRISES LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 5(6)
|
June 29, 2016 |
RUCHITRA TEXTILES PVT. LTD. AND ORS. Vs. STATE OF MAHARASHTRA AND ORS.
|
March 1, 2016 |
RUDOLF VAZ Vs. DIRECTOR, DIRECTORATE OF FISHERIES, GOVERNMENT OF GOA
|
September 1, 2016 |
RUI FERREIRA Vs. THE POLICE INSPECTOR AND ORS.
|
February 4, 2016 |
RUTURAJ RAJENDRA KUNDAIKAR Vs. HANUMANT BAJANTRY
|
September 30, 2016 |
S K BANERJEE, Vs. COMMISSIONER, CUSTOMS, CENTRAL EXCISE AND SERVICE TAX
|
October 6, 2016 |
S. VINODKUMAR DIAMONDS PVT. LTD. Vs. THE ADDITIONAL COMMISSIONER OF INCOME TAX AND ORS.
|
January 13, 2016 |
S.K. VIRDI Vs. UNION OF INDIA & ORS,
|
December 6, 2016 |
S.P. RAJKUMAR Vs. CENTRAL BUREAU OF INVESTIGATION, S.C.B., MUMBAI AND ORS.
|
March 28, 2016 |
SABINA FERNANDES Vs. CHIEF SECRETARY STATE OF GOA
|
October 24, 2016 |
SACHEE AGRO TRADING PVT LTD Vs. UNION OF INDIA
|
January 29, 2016 |
SACHIN ANANT MINDHE AND ORS. Vs. STATE OF MAHARASHTRA
|
April 2, 2016 |
SACHIN FOOD PROCESSOR Vs. SANJAY T PATHAK
|
February 4, 2016 |
SACHIN S/O HANUMAN PHAD Vs. THE STATE OF MAHARASHTRA
|
July 19, 2016 |
SACHIN S/O PANDURANG GHORTALE Vs. STATE OF MAHARASHTRA
|
February 25, 2016 |
SACHIN SHRIPATI PATIL Vs. STATE OF MAHARASHTRA
|
September 2, 2016 |
SACHIN VYANKATRAO THOSARE Vs. STATE OF MAHARASHTRA
|
August 9, 2016 |
SACHIN YESHWANT POKRE Vs. JAYPRAKASH M. JADHAV
|
June 14, 2016 |
SADANAND APA KAMBLI Vs. VILLAGE PANCHAYAT BANDORA
|
February 26, 2016 |
SADANAND PARSHURAM NAIK PARSEKAR AND ORS. Vs. STATE OF GOA AND ORS.
|
April 11, 2016 |
SADANAND PUTHRAN Vs. UNITED INDIA INSURANCE CO LTD
|
April 7, 2016 |
SADASHIV BHIKAJI PATHAK AND ORS. Vs. MUKUND ANNAJI PATHAK AND ORS.
|
February 9, 2016 |
SADASHIV RAMCHANDRA ARVE Vs. KASHINATH VIRUPAX HINGMIRE
|
January 29, 2016 |
SADERAJ BABA NAGRAJ BABA KAPATE @ ANUPAM PADMAKAR BODADE Vs. STATE OF MAHARASHTRA
|
July 8, 2016 |
SAFARI MERCANTILE PRIVATE LIMITED Vs. THE INCOME APPELLATE TRIBUNAL & ANR
|
June 23, 2016 |
SAGAR BABU PARMAR Vs. STATE OF MAHARASHTRA
|
December 5, 2016 |
SAGAR BHAGWAT Vs. KIRAN ISHKUMAR LEEKHA
|
July 28, 2016 |
SAHEB S/O. BHUJANG GAJBHARE Vs. THE STATE OF MAHARASHTRA, THROUGH ITS SECRETARY, TRIBAL DEVELOPMENT DEPARTMENT, MANTRALAYA, MUMBAI
|
April 7, 2016 |
SAHEBGONDA LAXMAN BIRAJDAR & ORS. Vs. STATE OF MAHARASHTRA
|
October 7, 2016 |
SAHEBRAO GULABRAO DHAMALE Vs. SPECIAL LAND ACQUISITION OFFICER NO 1 PUNE
|
March 7, 2016 |
SAHEBRAO RANGRAO BAWANE AND ANOTHER Vs. STATE OF MAHARASHTRA
|
July 19, 2016 |
SAI ACCUMULATOR INDUSTRIES SANGAMNER Vs. SETHI BROTHERS AURANGABAD
|
April 22, 2016 |
SAI INVESTMENTS Vs. BHARTI SHIPYARD LIMITED
|
March 17, 2016 |
SAINAND KASHINATH DHAKNE Vs. KALPANA SAINAND DHAKNE
|
December 9, 2016 |
SAINATH BABAN SABLE AND OTHERS Vs. SURVARNA VIJAY BORUDE AND OTHERS
|
November 22, 2016 |
SAINATH TRADING COMPANY PVT. LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
February 11, 2016 |
SAINT GOBAIN INDIA PVT LTD Vs. SECRETARY, MAHARASHTRA RAJYA MATHADI
|
September 19, 2016 |
SAINT GOBAIN INDIA PVT. LTD. Vs. SECRETARY, MAHARASHTRA RAJYA MATHADI IG TRANSPORT AND GENERAL KAMGAR UNION
|
September 19, 2016 |
SAJID AND ORS. Vs. THE STATE ELECTION COMMISSION, MAHARASHTRA STATE AND ORS.
|
March 28, 2016 |
SAJID KHAN S/O JAFAR KHAN Vs. STATE OF MAHARASHTRA
|
November 17, 2016 |
SALCETTE CITIZENS VIGILANCE COMMITTEE AND ORS Vs. THE STATE OF GOA AND ORS
|
May 3, 2016 |
SALIM GULAB MULLA Vs. THE STATE OF MAHARASHTRA
|
August 31, 2016 |
SALOJA & SONS Vs. UNION OF INDIA AND ORS
|
July 4, 2016 |
SAMAJ SHIKSHAN MANDAL Vs. THE STATE OF MAHARASHTRA
|
August 5, 2016 |
SAMBHAJI BABAJI SAKURE Vs. THE COLLECTOR AHMEDNAGAR & ORS.
|
August 31, 2016 |
SAMBHAJI RAOSAHEB MANAL Vs. STATE OF MAHARASHTRA
|
March 1, 2016 |
SAMEER KHAN Vs. MAHER AFROZ
|
April 20, 2016 |
SAMEER S/O VASANTRAO SATHAWANE Vs. RAMESH S/O MAROTRAO RAUT
|
January 15, 2016 |
SAMPAT ARJUN DANGDE Vs. THE STATE OF MAHARASHTRA
|
June 9, 2016 |
SANCHITA SUNIL BHADANI Vs. THE PRINCIPAL RAMRAO ADIK INSTITUTE OF TECHNOLOGY A COLLEGE RECOGNISED BY THE UNIVERSITY OF BOMBAY
|
April 18, 2016 |
SANDEEP BABULAL PUROHIT Vs. UNION OF INDIA
|
March 7, 2016 |
SANDEEP K. PUJARI Vs. STATE AND ORS.
|
May 4, 2016 |
SANDEEP S/O. SAMBHAJI YADAV Vs. SUSHANT S/O. ULHASRAO KAWADE
|
August 11, 2016 |
SANDIP Vs. STATE OF MAHARASHTRA AND OTHERS
|
December 16, 2016 |
SANDIP ARJUN VAZARKAR Vs. SCRUTINY COMMITTEE FOR VERIFICATION OF CASTE CERTIFICATE
|
January 5, 2016 |
SANDIP GANPATRAO BHADADE Vs. THE ADDITIONAL COMMISSIONER, AMRAVATI DIVISION, AMRAVATI
|
October 17, 2016 |
SANDIP S/O ATMARAM KHANDEKAR Vs. STATE OF MAHARASHTRA THROUGH POLICE STATION OFFICER
|
December 12, 2016 |
SANDOZ PRIVATE LTD Vs. REGISTRA UNION OF INDIA
|
August 1, 2016 |
SANGAPPA V TENGINAKAI Vs. STATE
|
January 22, 2016 |
SANGEETA Vs. SUSHIL AND OTHER
|
August 29, 2016 |
SANGEETA RAJU SHINDE Vs. STATE OF MAHARASHTRA
|
June 23, 2016 |
SANGHMITRA AND ORS. Vs. GANPAT
|
January 22, 2016 |
SANGITA VIDYADHAR MALTE Vs. BANSODE NITIN ANANDA
|
July 29, 2016 |
SANGITA W/O. SANJAY GAIKWAD Vs. SANJAY SHUKHDEO GAIKWAD & ANR.
|
November 18, 2016 |
SANGITABAI W/O. BHASKAR KAMBLE Vs. THE COMMISSIONER, AURANGABAD MUNICIPAL CORPORATION
|
December 20, 2016 |
SANGRAM S/O RAMDAS GHOLVE Vs. THE STATE OF MAHARASHTRA
|
July 18, 2016 |
SANJAY Vs. THE CHIEF OFFICER, MUNICIPAL COUNCIL, PACHORA AND ORS.
|
February 1, 2016 |
SANJAY Vs. THE STATE OF MAHARASHTRA AND ORS.
|
May 5, 2016 |
SANJAY Vs. THE STATE OF MAHARASHTRA
|
April 27, 2016 |
SANJAY @ SHRIPAD DEVIDAS BHALERAO Vs. STATE OF MAHARASHTRA
|
September 1, 2016 |
SANJAY BALASO HUZARE & ORS. Vs. THE STATE OF MAHARASHTRA
|
March 31, 2016 |
SANJAY KUMAR RAI Vs. UNION OF INDIA
|
August 11, 2016 |
SANJAY NARAYANRAO MESHRAM Vs. THE ELECTION COMMISSION OF INDIA THROUGH ITS CHIEF ELECTION COMMISSIONER
|
June 7, 2016 |
SANJAY RAMLAL SHAHU Vs. STATE OF MAHARASHTRA & ANOTHER
|
February 1, 2016 |
SANJAY S/O RATNAKAR ZINJE Vs. THE STATE OF MAHARASHTRA
|
December 15, 2016 |
SANJAY V SATARKAR Vs. STATE OF GOA
|
July 20, 2016 |
SANJAYA DIKSHIT Vs. STATE BANK OF INDIA
|
April 5, 2016 |
SANJEEV CHIPALKATTI AND ANR Vs. THE STATE OF MAHARASHTRA AND ANR
|
August 5, 2016 |
SANJIVANI GRAMIN SHIKSHAN SANSTHA Vs. DIPESH BHAURAO PARDESHI
|
December 2, 2016 |
SANT KABIR SHIKSHAN PRASARAK MANDAL AND ORS. Vs. AZHAR KHAN AND ORS.
|
April 18, 2016 |
SANTARAM S/O. SAMBHAJI KAPKAR Vs. THE STATE OF MAHARSHTRA & ORS.
|
October 5, 2016 |
SANTOSH Vs. STATE OF MAHARASHTRA
|
October 6, 2016 |
SANTOSH Vs. STATE OF MAHARASHTRA; PRATHVI @ SHAMBHAU
|
September 27, 2016 |
SANTOSH ALIAS SANTARAM BHIVSAN RAHANE Vs. STATE OF MAHARASHTRA
|
October 27, 2016 |
SANTOSH AND ORS. Vs. REGISTRAR
|
October 3, 2016 |
SANTOSH GANPATRAO MARAKWAD Vs. STATE OF MAHARASHTRA
|
January 27, 2016 |
SANTOSH JANRAO DONGARDIVE Vs. STATE OF MAHARASHTRA
|
July 1, 2016 |
SANTOSH KASHINATH KAMBLE Vs. THE STATE OF MAHARASHTRA
|
March 4, 2016 |
SANTOSH KUDTARKAR Vs. STATE AND ORS.
|
April 25, 2016 |
SANTOSH NAMDEO BHUKAN Vs. THE STATE OF MAHARASHTRA
|
May 5, 2016 |
SANTOSH PRAKASH SONONE Vs. STATE OF MAHARASHTRA
|
February 5, 2016 |
SANTOSH S/O VASANTA KHANDARE Vs. STATE OF MAHARASHTRA
|
September 26, 2016 |
SANTOSH S/O. BHIMRAO MOHOKAR Vs. THE STATE OF MAHARASHTRA & ORS.
|
December 14, 2016 |
SANTOSH S/O. DNYNOBA CHAVAN Vs. STATE OF MAHARASHTRA
|
May 6, 2016 |
SANTOSH VAIDYA Vs. NAMDEO BUDDE AND ORS.
|
April 4, 2016 |
SANTOSH VITHAL KORGAOKAR Vs. ASDRALENO DE MELLO
|
February 1, 2016 |
SANTOSHKUMAR GHISULAL JAJU Vs. STATE OF MAHARASHTRA
|
January 25, 2016 |
SAPAT INTERNATIONAL PVT. LTD. Vs. GIRNAR FOOD AND BEVERAGES PVT. LTD.
|
January 6, 2016 |
SARANG S/O SURESH MALANI Vs. STATE OF MAHARASHTRA
|
May 3, 2016 |
SARASWATI AND ORS. Vs. CHANDRABHAN AND ORS.
|
January 11, 2016 |
SARASWATI SOPAN TANPURE AND ORS. Vs. THE SUPERINTENDENT, ZILLHA KRUSHI ADHIKARI AND ORS.
|
March 2, 2016 |
SARDARKHAN DILAWARKHAN PATHAN Vs. DIVISIONAL CONTROLLER, MAHARASHTRA STATE ROAD TRANSPORT CORPORATION, AHMEDNAGAR
|
August 11, 2016 |
SAREGAMA INDIA LIMITED Vs. RITESH SIDHWANI & 5 OTHERS
|
June 27, 2016 |
SARIKA W/O SACHIN PALSOKAR Vs. SACHIN S/O SURESH PALSOKAR
|
September 15, 2016 |
SARITA Vs. SANT GADGE BABA AMRAVATI UNIVERSITY
|
March 2, 2016 |
SARKU ENGINEERING SERVICES SDN BHD Vs. UNION OF INDIA
|
August 8, 2016 |
SARPANCH, GRAM PANCHAYAT Vs. SHRI RUPDAS S/O NARAYAN GEDAM
|
November 16, 2016 |
SARVESH ROHIDAS SHIRODKAR Vs. MAJBOOR MEHBOOB
|
June 13, 2016 |
SATCO CAPITAL MARKETS LTD Vs. RAHUL H BAJAJ
|
August 25, 2016 |
SATISH Vs. MAHARASHTRA STATE ROAD TRANSPORT CORPORATION BHANDARA
|
June 16, 2016 |
SATISH BANWARILAL SHARMA Vs. UNION TERRITORY OF DIU, DAMAN AND DADRA & NAGAR HAVELI AND OTHERS
|
December 22, 2016 |
SATISH JAGANNATH SADAMATE Vs. YOUSUF IBRAHIM BALSERIA & ORS
|
December 2, 2016 |
SATISH MAHADEORAO UKE Vs. REGISTRAR, HIGH COURT OF BOMBAY
|
June 6, 2016 |
SATISH MOTORS LIMITED Vs. SYED ASHRAFALI SYED MAQSADALI
|
September 1, 2016 |
SATISH RAMCHANDRA RAJPUT Vs. THE DISTRICT DEPUTY REGISTRAR, CO-OPERATIVE SOCIETIES
|
October 20, 2016 |
SATISH S/O. DNYANESHWAR GHODKE Vs. THE STATE OF MAHARASHTRA
|
January 15, 2016 |
SATISH SHRIKRISHNA SOLANKE Vs. STATE OF MAHARASHTRA
|
February 17, 2016 |
SATYANARAYAN PRAKASH PANDE Vs. DIVISIONAL CONTROLLER, MSRTC
|
August 22, 2016 |
SAU DRAUPADABAI MADHUKAR UBALE Vs. ADDITIONAL COMMISSIONER, AMRAVATI DIVISION, AMRAVATI
|
September 29, 2016 |
SAU PANCHFULA RAMKUSAN UKEY Vs. STATE OF MAHARASHTRA
|
July 1, 2016 |
SAU VANITA Vs. STATE OF MAHARASHTRA
|
July 13, 2016 |
SAU. AMRAPALI JEEVAN GAWAI Vs. SAU. VAISHALI SUMEDH SHIRSAT
|
August 3, 2016 |
SAU. LILABAI W/O MANOHAR LOTHE Vs. COLLECTOR, BHANDARA
|
April 2, 2016 |
SAU. MANORAMABAI KISAN KUTRELU (DIED DURING PENDENCY OF APPEAL ON 20 Vs. ABDUL HAKEEM ABDUL RAHIM
|
August 22, 2016 |
SAU. NIKITA W/O PUSHPENDRA SAINI Vs. PUSHPENDRA S/O RAKESH SAINI
|
October 18, 2016 |
SAU. SANGITA W/O PANDHARINATH PACHPUTE Vs. THE STATE OF MAHARASHTRA
|
November 22, 2016 |
SAU. SHASHIPRABHA H. AGRAWAL Vs. SARASWATABAI AMARSING PATIL
|
October 3, 2016 |
SAU. SMRUTI Vs. ANANT
|
October 21, 2016 |
SAU. VANDANA ASHOK PATIL Vs. SHRI KASHINATH SAKHARAM TAMGADE
|
November 22, 2016 |
SAURBH S/O. VIJAY KUMAR KURVEY &ORS. Vs. STATE OF MAHARASHTRA &ANR.
|
April 4, 2016 |
SAVIA MELO FURTADO E BARROS Vs. HERITAGE PRINCES REAL ESTATE DEVELOPERS
|
April 28, 2016 |
SAVITA DATTATRAYA VARPE Vs. STATE OF MAHARASHTRA
|
December 21, 2016 |
SAVITA VIJAY CHOUDHARI Vs. THE STATE OF MAHARASHTRA AND ORS.
|
February 5, 2016 |
SAYAD ISMILE SAYAD MIYA Vs. THE STATE OF MAHARASHTRA
|
August 11, 2016 |
SAYED MUZAFFAR ALI Vs. MEHRUNNISA BEGUM AFZAL KHAN
|
September 7, 2016 |
SAYYAD MUSADIK WAHIUDDIN KADRI Vs. THE STATE OF MAHARASHTRA
|
January 8, 2016 |
SAYYAD YOUSUF Vs. STATE OF MAHARASHTRA
|
October 26, 2016 |
SAYYED ATAULLAH QADRI AND ORS. Vs. GOVERNMENT OF MAHARASHTRA AND ORS.
|
January 15, 2016 |
SAYYED MANSOOR HUSAINI Vs. SAYYADABIBI AMINA & ANR.
|
June 17, 2016 |
SBI GLOBAL FACTORS LIMITED Vs. THE STATE OF MAHARASHTRA & ANR.
|
August 2, 2016 |
SEA EAGLE DREDGING MARINE INFRASTRUCTURE PRIVATE LIMITED Vs. RELIANCE CAPITAL LIMITED AND ORS.
|
April 20, 2016 |
SEAM INDUSTRIES LTD. Vs. COMMR. OF CUS. & C. EX., NAGPUR
|
December 8, 2016 |
SECRETARY JOHN WILSON EDUCATION SOCIETY MUMBAI Vs. SANJAY PREMANAND ATHAVALE
|
October 5, 2016 |
SECURITY ASSOCIATION OF INDIA Vs. UNION OF INDIA
|
December 13, 2016 |
SEEMA Vs. MANGANESE ORE INDIA LTD.
|
March 9, 2016 |
SEEMA RAJU POL Vs. BHARAT PETROLEUM CORPORATION LTD. AND ORS.
|
March 9, 2016 |
SEKAWAT S/O SHAUKAT TADVI Vs. REHANE BUDHAN TADAVI AND ANOTHER
|
June 10, 2016 |
SELVA RAJU NADAR Vs. MARIANO MESQUITA
|
October 13, 2016 |
SHABANA BEGAM SHEKH AHAMAD Vs. STATE OF MAHARASHTRA
|
May 3, 2016 |
SHABBIR Vs. THE STATE OF MAHARASHTRA
|
January 18, 2016 |
SHABBIR @ NOOR AHMED MUNSHI Vs. POLICE INSPECTOR
|
March 9, 2016 |
SHAFEEQUE AHMED MOHAMMAD SAYEED Vs. ANSARI BILAL AHMADLAL MOHAMMAD
|
October 26, 2016 |
SHAFI & SADDAM SHOUKAT QURESHI Vs. THE ASSISTANT POLICE COMMISSIONER & ORS.
|
August 11, 2016 |
SHAH FARUQ SHABIR Vs. GOVINDRAO RAMU VASAVE
|
June 29, 2016 |
SHAHIN ANJUM MEHBOOB KHAN AND ORS. Vs. DIVISIONAL COMMISSIONER, AMRAVATI DIVISION, AMRAVATI AND ORS.
|
April 11, 2016 |
SHAHJAHAN KALIMKHAN SAMSHADKHAN Vs. STATE OF MAHARASHTRA
|
March 7, 2016 |
SHAHNAWAZ NURUL HASSAN KHAN Vs. THE STATE OF MAHARASHTRA
|
August 25, 2016 |
SHAHRUKH YUNUS KHAN Vs. STATE OF MAHARASHTRA
|
April 16, 2016 |
SHAIKH ABDUL SHAIKH JAMAL Vs. JOSE ELMANO COELHO PEREIRA
|
December 23, 2016 |
SHAIKH ANWAR SHAIKH LALA, AHMEDNAGAR Vs. MAHATMA PHULE KRISHI VIDYAPEETH, THROUGH ITS REGISTRAR
|
January 6, 2016 |
SHAIKH FAROOQ S/O. SHAIKH AMIR BAGWAN Vs. SHAIKH RAFIQ S/O. SHAIKH AYYUB
|
September 19, 2016 |
SHAIKH IRFAN SHAIKH USMAN, AGE 32 YEARS, OCC. SERVICE R/O JAMADAR WADA, SAVADA, TQ. RAVER, DISTRICT JALGAON Vs. ZIAUNNISABI SHAIKH IRFAN AGE 25 YEARS, OCC. SERVICE, R/O MASTER COLONY, MEHRUN, TQ. AND DIST. JALGAON
|
June 13, 2016 |
SHAIKH MUKHTYAR MUSTAFA SHAIKH Vs. STATE OF MAHARASHTRA
|
September 26, 2016 |
SHAIKH MUSTAFA S/O SHAIKH AKBAR Vs. STATE OF MAHARASHTRA
|
February 8, 2016 |
SHAIKH MUSTAFA YASIN Vs. SHARAD GANESH TISGAONKAR & ORS.
|
October 13, 2016 |
SHAIKH NASIM S/O SHAIKH AHMED Vs. THE UNION OF INDIA
|
August 25, 2016 |
SHAIKH SADEQ S/O SHAIKH TAJ MOHAMMED PATEL Vs. SHAKERABEGUM W/O SHAIKH SADEQ PATEL
|
August 2, 2016 |
SHAIKH SHAHNOOR SK ABDUL REHMAN Vs. SAFIYABEE SK SHAHNOOR
|
September 16, 2016 |
SHAIKH SHERU SHAIKH HAMZA Vs. DNYANOBA ANGADRAO SHIRSAT
|
April 11, 2016 |
SHAIKH YASIN SHAIKH HASAN Vs. STATE OF MAHARASHTRA & OTHERS
|
August 23, 2016 |
SHAIKH YUNUS Vs. STATE OF MAHARASHTRA
|
September 14, 2016 |
SHAIKH YUSUF Vs. STATE OF MAHARASHTRA
|
March 30, 2016 |
SHAIKH ZAHID MUKHTAR Vs. THE STATE OF MAHARASHTRA AND ORS.
|
May 6, 2016 |
SHAILA PARVEEN Vs. STATE OF MAHARASHTRA
|
April 27, 2016 |
SHAILESH J PADH Vs. ASSISTANT CHARITY COMMISSIONER
|
March 8, 2016 |
SHAISTA SHABBIR SHAIKH Vs. STATE OF MAHARASTRA & ANR.
|
October 18, 2016 |
SHAKIL AHMAD JALALUDDIN SHAIKH Vs. VAHIDA SHAKIL SHAIKH
|
January 20, 2016 |
SHAKTI BIOSCIENCE LTD Vs. MODY CHEMI PHARMA PVT LTD
|
September 26, 2016 |
SHAKTI INSULATED WIRES PVT LTD Vs. GREAT VIEW PROPERTIES PVT LTD
|
March 1, 2016 |
SHAKTI YEZDANI AND ANR Vs. JAYANAND JAYANT SALGONKAR
|
December 1, 2016 |
SHALBY LIMITED Vs. DR. DIGAMBAR SURYA NAIK
|
December 22, 2016 |
SHALIK Vs. SITARAM
|
June 17, 2016 |
SHALIKRAM S/O AVASU WALKO Vs. STATE OF MAHARASHTRA
|
January 27, 2016 |
SHALINI D/O HARISHKUMAR KOTIAN Vs. STATE OF MAHARASHTRA
|
July 5, 2016 |
SHALINI HARPALSINGH DUGAL & ORS. Vs. STATE OF MAHARASHTRA & ANR.
|
April 29, 2016 |
SHAM BHOLARAM BHATIA Vs. STATE OF MAHARASHTRA
|
June 23, 2016 |
SHAM PUNDLALIK DHUMATKAR Vs. SMT. PUSHPA MOHANLAL TALREJA
|
August 9, 2016 |
SHAMBABU LATHUJISINGH YADAV Vs. STATE OF MAHARASHTRA
|
March 3, 2016 |
SHAMIM SAIFUDDIN SARKHOT Vs. JUGRAJ MIYACHAND JAIN
|
February 17, 2016 |
SHAMSUNDAR ANCHAN CONVICT PRISONER NO 227/16 Vs. INSPECTOR GENERAL OF PRISONS, GOVERNMENT OF GOA OFFICE OF INSPECTOR GENERAL OF PRISONS
|
July 13, 2016 |
SHAMSUNDAR BALWANTRAO JOSHI Vs. STATE OF MAHARASHTRA
|
February 25, 2016 |
SHAMSUNDER S/O BULAKHIDASJI TAORI Vs. NEW INDIA ASSURANCE COMPANY LTD.
|
December 5, 2016 |
SHANE FRANCISCO DIAS RESIDING Vs. STATE OF GOA
|
September 21, 2016 |
SHANKAR DABHADE & ORS. Vs. STATE OF MAHARASHTRA & ORS.
|
July 13, 2016 |
SHANKAR S/O ANNA JADHAV Vs. SAINATH S/O DAGDU JADHAV
|
March 21, 2016 |
SHANKAR S/O RAGHUNATH DEVRE (PATIL) Vs. STATE OF MAHARASHTRA & OTHERS
|
September 2, 2016 |
SHANKAR SUBHASH RAKHUNDE Vs. ARCHANA SHANKAR RAKHUNDE
|
November 23, 2016 |
SHANKAR V. TALPE Vs. UNION OF INDIA
|
March 7, 2016 |
SHANKARLAL SANDHURAM MASTER Vs. KEDARGIR GURU HARIGIR
|
July 12, 2016 |
SHANKARRAO BHAGWANTRAO PATIL AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
|
March 22, 2016 |
SHANTADURGA KUMBHARJUVENKARIM Vs. DEVKI KRISHNA RAVALNATH SAUNSTHAN
|
September 21, 2016 |
SHANTARAM YASHWANT MAHALE Vs. THE DIVISIONAL CONTROLLER
|
July 15, 2016 |
SHANTILAL @ LAKHAN PURANDAR KAMBLE Vs. STATE OF MAHARASHTRA
|
March 7, 2016 |
SHANTILAL BAKTWARMAL JAIN Vs. MANA SAMADHAN KOLI
|
November 23, 2016 |
SHARAD DEVARAM SHELAKE Vs. THE STATE OF MAHARASHTRA
|
April 28, 2016 |
SHARAD KANTILAL SHAH Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
September 14, 2016 |
SHARAD KRISHNAJI KULKARNI Vs. DR. ATUL SADASHIV KULKARNI ADN ORS
|
December 15, 2016 |
SHARAD S/O MADHUKAR AGHAV AND ORS Vs. THE STATE OF MAHARASHTRA & ANR
|
September 28, 2016 |
SHARAD S/O VITTHALRAO MUNDE Vs. THE STATE OF MAHARASHTRA
|
December 19, 2016 |
SHARAD SHANTILAL CHHEDA Vs. CONCORD BUILDERS
|
July 28, 2016 |
SHARDA Vs. COLLECTOR BULDANA
|
July 29, 2016 |
SHARDA D/O JAYRAM BHALERAO Vs. STATE OF MAHARASHTRA
|
July 21, 2016 |
SHARFUNISSA KAZI, W/O KAZI RAZIUDDIN ALI Vs. MEGHARAM K BHATI
|
September 20, 2016 |
SHARMA REALTY PVT. LTD. Vs. VINOD MUKTINATH SHARMA
|
January 21, 2016 |
SHASHANK TRIVEDI Vs. STATE OF GOA
|
August 2, 2016 |
SHASHIKANT Vs. MAHATAMA MUNGSAJI ADIWASI SHIKSHAN SANSTHA
|
March 9, 2016 |
SHASHIKANT B BHAGAT, S/O LATE BABUSO LAXIMAN BHAGAT Vs. CHIEF SECRETARY, GOVERNMENT OF GOA AND ORS
|
March 22, 2016 |
SHATRUGHNA MADHAV MESHRAM Vs. STATE OF MAHARASHTRA
|
February 11, 2016 |
SHEELA Vs. CENTRAL ADMINISTRATIVE TRIBUNAL
|
January 18, 2016 |
SHEETAL MAHENDRA DEVRUKHKAR Vs. MAHENDRA KASHIRAM DEVRUKHKAR
|
February 17, 2016 |
SHEIKH IMTIYAZ BABUR Vs. THE BOARD OF TRUSTEES OF MORMUGAO PORT TRUST AND ORS.
|
January 7, 2016 |
SHEIKH LAL HIRAJI BAGWAN AND ORS. Vs. BULDANA URBAN COOP. CREDIT SOCIETY
|
February 22, 2016 |
SHEILA RAJAN Vs. UNION OF INDIA AND OTHERS
|
September 29, 2016 |
SHELF DRILLING INTERNATIONAL Vs. THE UNION OF INDIA
|
September 16, 2016 |
SHESHRAO MOTIRAM JADHAV Vs. DIVISION CONTROLLER, MSRTC
|
August 26, 2016 |
SHESHRAO S/O PANDHARI GHULE Vs. YADAV S/O JYOTIBA BHOSALE
|
October 5, 2016 |
SHIDHU KHASHABA MULE & ANR Vs. SHARMISHTA RAMESH DESHPANDE & ANR
|
November 28, 2016 |
SHIKSHAN PRASARAK MANDAL Vs. MUTYAL VILAS RAMBHAU
|
March 10, 2016 |
SHIKSHAN PRASARAK MANDAL Vs. RAMESH BHIMRAO NARAYANKAR
|
March 10, 2016 |
SHILPA DINESH PARDESHI Vs. THE STATE OF MAHARASHTRA
|
December 2, 2016 |
SHILPA W/O SUNIL KHILLARE Vs. STATE OF MAHARASHTRA
|
April 28, 2016 |
SHINDE BALASAHEB SONAJI Vs. THE STATE OF MAHARASHTRA
|
February 26, 2016 |
SHIPPING CORPORATION OF INDIA LTD Vs. LAL BAVTA HOTEL AUR BAKERY MAZDOOR UNION & ANR
|
July 28, 2016 |
SHIRDI COUNTRY INNS PVT LTD PUNE Vs. SUVIDHA ENGINEERS INDIA PVT LTD PUNE
|
June 13, 2016 |
SHIRISH POPATLAL SHAH Vs. ARUN POPATLAL SHAH
|
July 8, 2016 |
SHIRISH POPATLAL SHAH AND ORS. Vs. ARUN POPATLAL SHAH
|
March 28, 2016 |
SHIRPUR NAGAR PARISHAD Vs. R.B. GAIKWAD AND OTHER
|
September 16, 2016 |
SHIRPUR SHETKARI SAHAKARI SAKHAR KARKHANA LTD THROUGH ITS CHAIRMAN M A PATIL Vs. THE REGIONAL PROVIDENT FUND COMMISSIONER II NASIK AND ANOTHER
|
December 19, 2016 |
SHIRSHAL RAJENDRA POTDUKHE Vs. STATE OF MAHARASHTRA
|
July 28, 2016 |
SHISHU VIKAS EDUCATION SOCIETY Vs. PRABHAKAR GULABRAO ALONE
|
October 1, 2016 |
SHISHU VIKAS EDUCATION SOCIETY Vs. SHRI VIJAY GULABRAO RAJURKAR
|
November 23, 2016 |
SHIV SHAKTI SHETKARI SAHAKARI SAKHAR KARKHANA LTD., WASHI (TANDULWADI),DIST. OSMANABAD, THROUGH ITS CHAIRMAN SHRI PANDITRAO S/O GANPATRAO CHEDE, AGED 76 YEARS, OCC.AGRIL., R/O WASHI, DIST. OSMANABAD Vs. THE UNION OF INDIA
|
September 7, 2016 |
SHIVA K. GADEKAR AND ORS. Vs. LUDOVIGO G. RODRIGUES AND ORS.
|
February 12, 2016 |
SHIVA S/O DEVRAO BAWANKULE, AGED ABOUT 35 YEARS, OCCUPATION LABOUR, R/O KHAPARKHEDA, TAHSIL MAUDA, DISTRICT NAGPUR. ALSO AT SAKHARLA, TAHSIL MOHADI, POLICE STATION, ANDHALGAON, DISTRICT BHANDARA Vs. STATE OF MAHARASHTRA, THROUGH POLICE STATION, ANDHALGAON, DISTRICT BHANDARA
|
December 23, 2016 |
SHIVABASSAPPA I. KANKANWADI AND ORS. Vs. MAPUSA URBAN CO-OPERATIVE BANK OF GOA LTD. AND ORS.
|
March 17, 2016 |
SHIVAJI APPASAHEB SHEJUL & ORS. Vs. THE DISTRICT DEPUTY REGISTRAR CO-OPERATIVE SOCIETIES & ORS.
|
September 28, 2016 |
SHIVAJI B.DESSAI Vs. VITHOBA BABUSO ADEL
|
December 2, 2016 |
SHIVAJI DAGADU MAHANGADE Vs. ABA GOPALA SHINDE
|
April 22, 2016 |
SHIVAJI KISHANRAO CHINCHANE Vs. JAGDISH RAJESHWARRAO CHOUDHARY
|
February 18, 2016 |
SHIVAJI SHRIRANG BHISE Vs. BALASAHEB ANNASAHEB MALGE
|
September 1, 2016 |
SHIVAJI TIPPANNA KAMBLE Vs. THE STATE OF MAHARASHTRA
|
February 10, 2016 |
SHIVAJI Y MANDREKAR Vs. GOA URBAN CO-OPERATIVE BANK LTD
|
February 3, 2016 |
SHIVARAM AND ORS. Vs. SOU. VRUNDAVANI AND ORS.
|
March 22, 2016 |
SHIVARAM MANOHAR KALANGE Vs. THE STATE OF MAHARASHTRA
|
May 4, 2016 |
SHIVAYYA MARIHAL Vs. INSPECTOR GENERAL OF PRISONS
|
March 7, 2016 |
SHIVNATH S/O GULABCHAND RATHI Vs. THE STATE OF MAHARASHTRA & ORS
|
August 29, 2016 |
SHIVRAJ S/O. BAPURAO BATULE Vs. THE STATE OF MAHARASHTRA
|
February 22, 2016 |
SHIVRAM DODANNA SHETTY Vs. SHARMILA SHIVRAM SHETTY
|
August 26, 2016 |
SHIVRAM ENTERPRISES Vs. STATE OF GOA
|
August 30, 2016 |
SHIVSHANKAR SHIVRAM SINGH Vs. STATE OF MAHARASHTRA
|
May 4, 2016 |
SHOBHA RAOSAHEB DESHMUKH Vs. ELECTION RETURNING OFFICER, ZILLA PARISHAD AND PANCHAYAT SAMITI AND ORS.
|
January 6, 2016 |
SHOBHA W/O WASUDEO TADAS Vs. NAMDEO S/O BALAJI TADAS
|
January 15, 2016 |
SHOBHABAI W/O GANGADHAR JAKARE AND ANOTHER Vs. THE STATE OF MAHARASHTRA & ANOTHER
|
June 6, 2016 |
SHREE CHINTAMANI BUILDERS Vs. STATE OF MAHARASHTRA
|
August 11, 2016 |
SHREE DIPTY C H S LTD Vs. MUNICIPAL CORPORATION OF GR MUMBAI & ORS
|
June 30, 2016 |
SHREE GANESH HOUSING AGENCY Vs. UDARAM LAXMAN DIVEKAR
|
August 22, 2016 |
SHREE SATI TRAVELS PVT LTD Vs. AMADEUS INDIA PVT LTD
|
March 2, 2016 |
SHREEJI CONSTRUCTION Vs. STATE OF MAHARASHTRA AND ORS.
|
March 29, 2016 |
SHREERANG COMPLEX CO-OP. HSG. SOCIETYS CO-OP. ASSOCIATION LTD. Vs. THE STATE OF MAHARASHTRA
|
November 15, 2016 |
SHRI ADHAR S/O RAGHO PATIL Vs. THE STATE OF MAHARASHTRA
|
August 12, 2016 |
SHRI AGRASEN MANDAL, NAGPUR Vs. DIVISIONAL JOINT REGISTRAR OF COOPERATIVE SOCIETIES
|
September 22, 2016 |
SHRI ALEXANDER DOMNIC FERNANDES Vs. STATE OF GOA AND ORS
|
June 30, 2016 |
SHRI ALLEN E. VALLES Vs. THE RECOVERY SALES OFFICER
|
May 4, 2016 |
SHRI AMITKUMAR NANASAHEB BHOSALE Vs. STATE OF MAHARASHTRA
|
November 22, 2016 |
SHRI ANAND RAGHU NAIK 56 YEARS OF Vs. SMT. SAVITRI SATYAVAN NAIK
|
August 8, 2016 |
SHRI ANIL (VIDYARTHI) CHANDERLAL AILANI Vs. STATE OF MAHARASHTRA
|
March 11, 2016 |
SHRI ANTHONY JOSEPH VALLES Vs. SMT. KAMAL MANOHAR GADEKAR
|
October 17, 2016 |
SHRI ANTONIO D. DINIZ Vs. STATE OF GOA AND ORS.
|
November 25, 2016 |
SHRI ANTONIO SERGIO COSTA Vs. MRS. RASHI AMIT MEHRA
|
August 9, 2016 |
SHRI ASIF S/O SHAUKAT QURESHI Vs. THE STATE OF MAHARASHTRA
|
December 22, 2016 |
SHRI BABOO ALIAS SURENDRA Vs. SHRI JIVOTTAM KRISHNA NAIK
|
June 8, 2016 |
SHRI BALIRAM KEWAJI SONWANE Vs. THE MAHARASHTRA REVENUE TRIBUNAL,NAGPUR
|
September 26, 2016 |
SHRI BERRICK FERNANDES AND ORS Vs. M/S. BABU SITARAM NAIK AND ORS
|
June 20, 2016 |
SHRI BHARAT K. VAKIL Vs. BHARAT PETROLEUM CORPORATION LTD.
|
July 15, 2016 |
SHRI CAETANO MIGUEL DIAS Vs. SHRI PANGA GOVIND DESSAI
|
June 16, 2016 |
SHRI CHAGAN SADASHIV JADHAV Vs. SMT. MANISHA RAMNATH BHANDARE SARPANCHA
|
May 4, 2016 |
SHRI CHANDANLAL MANGALPRASAD JAISWAL Vs. THE STATE OF MAHARASHTRA
|
September 29, 2016 |
SHRI CHANDRAKANT R. GAWANDE AND ORS. Vs. STATE OF GOA AND ORS
|
September 28, 2016 |
SHRI CHINDHU FAKIRA SATALE Vs. SAU.VITHABAI KASHINATH JADHAV
|
October 5, 2016 |
SHRI CHUDGO RAMA GAONKAR Vs. REGISTRAR OF CO-OPERATIVE SOCIETIES
|
June 16, 2016 |
SHRI DAMODAR NARSINVA NAIK AND ORS. Vs. MRS. LIBERATA PHILOMENA MORAES E PERIRA AND ORS.
|
July 22, 2016 |
SHRI DATTARAM VITHAL CHARI Vs. STATE OF GOA
|
December 20, 2016 |
SHRI DIAGO PEREIRA Vs. STATE OF GOA
|
June 10, 2016 |
SHRI DILIP MARUTI RANGAPURI Vs. STATE OF GOA
|
August 11, 2016 |
SHRI DILIP S/O GOVINDRAO THAKRE AGED ABOUT 47 YEARS OCCUPATION Vs. SMT. REKHA W/O DILIP THAKRE AGED ABOUT 38 YEARS OCCU: SERVICE R/O C/O DEVIDAS RAMCHANDRA DESHMUKH PLOT NO. 74, KABIRNAGAR, NAGPUR.
|
June 10, 2016 |
SHRI FATI LAXIMAN RAUT (D) REP. BY HIS LRS & ANR. Vs. THE SPECIAL LAND ACQUISTION OFFICER (N), MAPUSA & ANR.
|
August 25, 2016 |
SHRI GAJANAN DAHOTRE Vs. BANK OF INDIA & ORS.
|
October 2, 2016 |
SHRI GAJANAN GOVIND DHUMATKER Vs. STATE OF GOA. & ANR.
|
April 5, 2016 |
SHRI GANESH N. SALUNKHE Vs. NIZAMPUR VIBHAG SHIKSHAN PRASARAK MANDAL & ORS.
|
January 12, 2016 |
SHRI GANESH SAHAKARI SAKHAR KARKHANA LIMITED, GANESHNAGAR, TQ. RAHATA, DISTRICT AHMEDNAGAR Vs. SOMATH BALAJI DARANDALE R/O KORHALE, TALUKA RAHATA, DISTRICT AHMEDNAGAR
|
October 7, 2016 |
SHRI GIRISH B. RAI Vs. KALINDI K. RAI AND ORS
|
July 11, 2016 |
SHRI GO-VIGYAN ANUSANDHAN KENDRA Vs. STATE OF MAHARASHTRA
|
October 19, 2016 |
SHRI HARISH DEMU KANKONKAR Vs. STATE OF GOA AND ORS.
|
July 5, 2016 |
SHRI IVO COUTINHO Vs. THE ASSISTANT ELECTION OFFICER & RETURNING OFF
|
August 10, 2016 |
SHRI JAIRAM SONY SHINDE AGE 68 YEARS, OCCUPATION RETIRED RESIDING AT BLOCK NO. 95/85, S.NO. 666 KIRLOSKAR HOUSING SOCIETY, MADHADEV NAGAR, HADAPSAR, PUNE Vs. SHRI SANJAY JAIRAM SHINDE, AGE 42 YEARS, OCCUPATION GARAGE
|
November 17, 2016 |
SHRI JOAQUIM MILAGRES JOAO FERNANDES Vs. STATE OF GOA
|
March 1, 2016 |
SHRI K.J. MOHAMMAD, S/O LATE JAFFAR SAB, ABOUT 52 YEARS OF Vs. SHRI GHANSHYAM SINGH, S/O MR. RAMPYARE SINGH, DRIVER
|
September 22, 2016 |
SHRI KALGONDA BALGONDA PATIL Vs. SHRI SIDGONDA SUBHANE PATIL
|
November 29, 2016 |
SHRI KAUSHAL MADAN LAL KHANNA, SON OF LATE MADAN LAL KHANNA Vs. STATE OF GOA
|
October 10, 2016 |
SHRI KHURRAM HUSSAIN Vs. SHRI GOVIND M. RAUT DESSAI
|
November 18, 2016 |
SHRI KSHETRA MAHABLESHWAR DEVASTHAN TRUST Vs. GOVERNMENT OF MAHARASHTRA
|
March 22, 2016 |
SHRI LETELLIER SHOLLET GUSMAO PAULO RONCON PEREIRA AND ORS. Vs. IONA EREMITA RONCON PEREIRA AND ORS.
|
March 23, 2016 |
SHRI LONKARAN CHOTHMALJI PARMAR Vs. THE STATE OF MAHARASHTRA
|
November 28, 2016 |
SHRI M.C. AFONSO Vs. MRS. FELICIDADE PEREIRA
|
October 20, 2016 |
SHRI MADHAV A. SAHAKARI Vs. ASSISTANT REGISTRAR OF CO-OPERATIVE SOCIETIES
|
June 20, 2016 |
SHRI MAHESH KUMAR AGARWAL Vs. UNION OF INDIA
|
February 16, 2016 |
SHRI MALLAPPA SHIVLING NANDANI Vs. SHRI BHUSHAN PRAKASH RISBUD
|
March 11, 2016 |
SHRI MANOJKUMAR RAMAKANT NAIK Vs. SHRI PARESH RAMAKANT NAIK GAONKAR
|
October 10, 2016 |
SHRI MOHAMED ARIF SAGIR AHMED MUSLIM, ADULT. Vs. THE STATE OF MAHARASHTRA
|
June 9, 2016 |
SHRI NAMDEV SADASHIV ADSUL Vs. STATE OF MAHARASHTRA
|
November 29, 2016 |
SHRI NARAYAN DATTA NAIK Vs. VILLAGE PANCHAYAT OF SANCOALE & ORS.
|
August 2, 2016 |
SHRI NARAYAN RAGHOBAJI KOTHE Vs. DEPUTY INSPECTOR GENERAL OF PRISONS & ANR.
|
February 24, 2016 |
SHRI NARENDRA S/O KISANLAL AGRAWAL Vs. BALKRISHNA S/O PARMANAND LADIWAL
|
December 2, 2016 |
SHRI NARESH GUPTA Vs. STATE OF GOA
|
July 27, 2016 |
SHRI NILKANTH S/O GULABRAO NIHUL Vs. STATE OF MAHARASHTRA
|
June 14, 2016 |
SHRI P. GIRIDHAR Vs. STATE OF GOA AND ORS.
|
April 7, 2016 |
SHRI PRABHAKAR BOMBO VELIP, SON OF LATE SHRI BOMBO Vs. SHRI KUSHT MHALGO VELIP
|
October 14, 2016 |
SHRI PUNDALIK GANGADHAR SINAI SANVORDEKAR Vs. SHRI SHANKAR GOPAL BHANDARI (SINCE DECEASED)
|
August 24, 2016 |
SHRI RAJARAM GIRI NAIK Vs. STATE OF GOA
|
June 20, 2016 |
SHRI RAJENDRA GANESH KULKARNI Vs. SHRI PRAKASH GANESH KULKARNI & ANR
|
November 25, 2016 |
SHRI RAJESH DNYANDEO WAGHMODE Vs. THE CHIEF SECRETARY,GOVERNMENT OF MAHARASHTRA
|
September 2, 2016 |
SHRI RAJESHWAR PRASAD @ PAPPUJI SINGH Vs. PREM MEHANDI CENTRE
|
October 19, 2016 |
SHRI RAMCHANDRA GANPAT SAWANT Vs. SUBHASH SHIVAJI SAWANT (DECEASED)
|
December 16, 2016 |
SHRI RAMESH J. CHAUHAN Vs. SHRI MERWAN K. IRANI & ANR.
|
June 9, 2016 |
SHRI RAMKRISHNA BAJAJ Vs. THE COMMISSIONER OOF WEALTH
|
January 29, 2016 |
SHRI RAVINDRA S/O DAMODAR DURUGKAR Vs. THE UNION OF INDIA
|
December 22, 2016 |
SHRI SAMBHAJI SHIVAJI MALI Vs. THE HONOURABLE VICE CHANCELLOR SHIVAJI UNIVERSITY
|
August 31, 2016 |
SHRI SATISH USAPKAR Vs. DEPUTY TOWN PLANNER AND ORS.
|
November 25, 2016 |
SHRI SAYED B. MAKANDAR AND ORS. Vs. STATE OF GOA AND ORS.
|
August 9, 2016 |
SHRI SELWYN AGNELO BOTELHO Vs. MR. NORTON DSOUZA
|
July 14, 2016 |
SHRI SHABBAR HAIDAR KHAN Vs. SMT. MUSARAT JEHAN BEGUM
|
December 23, 2016 |
SHRI SHAIKH MUSTAFA YASIN Vs. SHRI SHARAD GANESH TISGAONKAR
|
October 13, 2016 |
SHRI SHIVAJI EDUCATION SOCIETY, AMRAVATI Vs. ASSISTANT COMMISSIONER OF PROVIDENT FUND
|
July 13, 2016 |
SHRI SHIVANAND KONADE Vs. TERNA PUBLIC CHARITABLE TRUST & ANR.
|
June 17, 2016 |
SHRI SHIVPRASAD S.NAIK Vs. STATE OF GOA & ORS.
|
October 13, 2016 |
SHRI SHIVRAM DODANNA SHETTY Vs. SOU. SHARMILA SHIVRAM SHETTY
|
December 1, 2016 |
SHRI SHRIKANT S. VENGURLEKAR Vs. THE CHAIRMAN
|
September 27, 2016 |
SHRI SUBHASH G. NARVEKAR Vs. CHIEF OFFICER AND ORS.
|
March 30, 2016 |
SHRI SUDARSHANA KESHAV KOTIAN Vs. SMT. VINATHA SUDARSHANA KOTIAN
|
November 18, 2016 |
SHRI SURENDRA S. GOVEKAR Vs. VILLAGE PANCHAYAT OF ANJUNA
|
October 4, 2016 |
SHRI TUKOJIRAO KRUSHNAJIRAO PAWAR Vs. ASST. DIRECTOR OF TOWN PLANNING
|
December 5, 2016 |
SHRI TUSHAR GAJANAN SAVLAJKAR Vs. LIFE INSURANCE CORPORATION OF INDIA
|
August 18, 2016 |
SHRI ULHAS NAIK, S/O LATE SACARAMA NAIK Vs. SHRI PUNDALIK NARAYAN KAMBLI
|
July 25, 2016 |
SHRI VAJINATH BABARAO DHONDE & ANR. Vs. THE STATE OF MAHARASHTRA
|
August 19, 2016 |
SHRI VASANT GANESH JOSHI Vs. THE STATE OF MAHARASHTRA
|
August 25, 2016 |
SHRI VENKATESH P.KAMAT (D) THR. LRS. Vs. SHRI AGOSTINHO JOAQUIM SANTAN MEDEIRA (D) THR. LRS.
|
November 21, 2016 |
SHRI VIJAYSHEKHAR S/O YADAVRAO BOPCHE Vs. THE STATE OF MAHARASHTRA
|
June 13, 2016 |
SHRI VITHAL WAMAN SHELKE Vs. THE HIGH COURT OF BOMBAY THROUGH REGISTRAR GENERAL & ANR.
|
October 14, 2016 |
SHRI. ARVIND SINAI NAGARSENKAR Vs. SHRI. VISHRAM KRISHNA KANTAK
|
November 21, 2016 |
SHRI. GAJANAN DHOTRE Vs. BANK OF INDIA
|
October 27, 2016 |
SHRI. LALA GOKULDAS HALANKAR AND ORS. Vs. STATE OF GOA AND ORS.
|
November 25, 2016 |
SHRI. MAHENDRA F. RUPWATE Vs. STATE OF MAHARASHTRA
|
August 9, 2016 |
SHRI. NAMDEO MARUTI MANE Vs. ISHWAR KONDIBA KHOSE
|
December 15, 2016 |
SHRI. PRADEEP SAKHARAM MAYEKAR Vs. STATE OF MAHARASHTRA
|
July 19, 2016 |
SHRI. PRAKASH GOBINDRAM AHUJA Vs. GANESH PANDHARINATH DHONDE
|
October 4, 2016 |
SHRI. PUNJA RAMA BODKE Vs. SHRI. SHIVAJI VITOBA BODKE AND ORS
|
December 16, 2016 |
SHRI. RAGHUNATH S. DIXIT Vs. SURENDRANATH B. BURAD
|
February 17, 2016 |
SHRI. SAGAR PRAKASH BHOSALE Vs. THE COMMISSIONER OF POLICE, SOLAPUR
|
April 4, 2016 |
SHRI. SANJAY JAIRAM SHINDE Vs. SHRI. JAIRAM SONU SHINDE
|
November 17, 2016 |
SHRI. TANAJI BABURAO TANUGADE AGE 40 YEARS, R/O KANCHANWADI, TAL. KARVEER, DIST. KOLHAPUR Vs. THE MANAGER KOLHAPUR DISTRICT CENTRAL CO
|
September 16, 2016 |
SHRIDHAR Vs. THE STATE OF MAHARASHTRA AND ORS.
|
March 9, 2016 |
SHRIDHAR BAJIRAO PAWAR & OTHERS Vs. BAJIRAO DHONDIBA PAWAR
|
July 22, 2016 |
SHRIDHAR MADHAV KULKARNI Vs. MAZGAON DOCK LTD. AND OTHERS
|
November 23, 2016 |
SHRIHARI KURADO Vs. DEPUTY COLLECTOR (LA), SOUTH GOA, MARGAO-GOA
|
August 4, 2016 |
SHRIKANT EKNATH KACHAVE Vs. THE STATE OF MAHARASHTRA
|
July 7, 2016 |
SHRIKANT MADHAV KARVE. Vs. THE SECRETARY GOVERNMENT OF INDIA.
|
February 18, 2016 |
SHRIKANT S VENGURLEKAR Vs. NAGESH S GOSAVI
|
July 7, 2016 |
SHRIMAN RAJESH SON OF CHANDRAKANT WATH Vs. THE STATE OF MAHARASHTRA
|
March 8, 2016 |
SHRINIWAS S/O PRABHAKAR KARVE Vs. THE STATE OF MAHARASHTRA AND ORS.
|
April 22, 2016 |
SHRIRAM Vs. THE STATE OF MAHARASHTRA AND ORS.
|
February 25, 2016 |
SHRIRAM GENERAL INSURANCE CO. LTD. DIVISION OFFICE NO. 215066 1A, NEEL AGAN, PLOT NO. 29, SECTOR NO. 29, NEW PANVEL EAST, RAIGAD Vs. MR. BANDE NAWAJ KASIM SHAIKH AT PRESENT RESIDENT AT RAHUL NAGAR, NO. 2, NEAR PRIYADARSHINEE, SION PANVEL ROAD, SION, MUMBAI
|
October 1, 2016 |
SHRIRAM S/O RATANLAL THAKUR Vs. RAMESHWAR S/O SHALIGRAM CHANDAK
|
June 7, 2016 |
SHRIRANG PURUSHOTTAM DESHMUKH Vs. SMT. RADHIKA SHRIRANG DESHMUKH
|
December 14, 2016 |
SHRIRANG S/O BABURAO DHAKATE Vs. THE STATE OF MAHARASHTRA
|
June 13, 2016 |
SHUBHANGI SHARAD GONDHALI Vs. SONALI SANTOSH MORE AND ORS.
|
March 16, 2016 |
SHUBHENDRA K. BHANDARKAR Vs. CENTRAL BANK OF INDIA & ANR
|
May 4, 2016 |
SHUSHRUSHA HEART CARE CENTRE AND SPECIALTY CENTER Vs. STATE OF MAHARASHTRA
|
December 6, 2016 |
SHYAM BHIVA JADHAV Vs. THE STATE OF MAHARASHTRA
|
January 13, 2016 |
SHYAM SUNDER MISHRA Vs. STATE OF MAHARASHTRA
|
April 27, 2016 |
SHYAMSUNDAR CHANDMAL ZANWAR Vs. GULABRAOJI TUKARAMJI MASKE
|
June 29, 2016 |
SICOM LIMITED Vs. ENTERTAINMENT WORLD DEVELOPERS PVT LTD
|
June 23, 2016 |
SIDDHARAM PARSHURAM TAKALE Vs. ADVESHWAR GRURUBASYYA HIREMATH
|
April 27, 2016 |
SIDDHESHWAR SHIKSHAN SANSTHA DONGARSONI Vs. THE STATE OF MAHARASHTRA
|
May 2, 2016 |
SIDDHESHWAR URBAN CO-OP. BANK LTD. Vs. GANESH AND ORS.
|
February 24, 2016 |
SIDDHIVINAYAK AUDYOGIK VASAHAT MARYADIT Vs. MURLIDHAR VEDU JADHAV
|
August 30, 2016 |
SIDHARTH S/O. MAROTI GAIKWAD Vs. THE STATE OF MAHARASHTRA
|
August 22, 2016 |
SIDHARTH SHRIPATI OHAL Vs. THE STATE OF MAHARASHTRA
|
November 24, 2016 |
SIDHHARTH MADHUKAR MESHRAM Vs. SAU SUCHITRA SIDHHARTH MESHRAM
|
April 1, 2016 |
SIKKIM FERROYS ALLOYS LTD. Vs. ASSITT. COMMR. OF C. EX., DIV.-EP, MUMBAI-I
|
March 14, 2016 |
SILPAM TRADE ASSOCIATES PVT LTD Vs. STATE OF GOA
|
March 2, 2016 |
SINDHUBAI BALKRISHNA MAYUR AND ORS. Vs. JAFARALI ISMAIL MEGHJANI
|
April 28, 2016 |
SIR N. P. VAKIL TRUST AND ANR Vs. UNION OF INDIA AND 4 ORS
|
July 14, 2016 |
SIRAJ SHAHABUDDIN KHAN Vs. THE STATE OF MAHARASHTRA
|
April 6, 2016 |
SISUPALAN K. VALLIKALAYIL AND ANOTHER Vs. UNION OF INDIA
|
January 27, 2016 |
SITARAM BHAUJI PATIL Vs. PANDHARINATH KESHAV PATIL AND OTHERS
|
November 24, 2016 |
SITARAM D MAPSEKAR Vs. PRAMOD R PANDEY
|
September 19, 2016 |
SIVA BULK LIMITED Vs. M.V. AODABAO IMO NO. 9086928
|
June 6, 2016 |
SK. BASHIR SK. SHABIR & ORS. Vs. THE STATE OF MAHARASHTRA
|
June 23, 2016 |
SK. RUSTUM S/O SK. DADA Vs. THE STATE OF MAHARASHTRA
|
July 1, 2016 |
SMART CHIP PVT. LTD. Vs. STATE OF MAHARASHTRA
|
June 27, 2016 |
SMT. VINANTI RATNAKAR GAONKAR Vs. SHRI SAHAJANAND INVESTMENTS PRIVATE LIMITED
|
July 14, 2016 |
SMT. AMITA KULINCHANDRA MOTIWALA & ANR. Vs. ROHINI PRADYUMAN KAPADIA
|
December 22, 2016 |
SMT. ASHA PRALHAD KARLE Vs. SARPANCH
|
May 2, 2016 |
SMT. HEMLATABAI DEORAO TEKADE Vs. THE STATE OF MAHARASHTRA
|
December 15, 2016 |
SMT. JAYA TALAKHSI CHHEDA Vs. THE STATE OF MAHARASHTRA
|
October 14, 2016 |
SMT. KAMINI V. NAIK AND ORS. Vs. STATE OF GOA AND ORS.
|
November 25, 2016 |
SMT. LEELABAI WD/O. TULSHIRAM INGOLE Vs. SAU. KAMLABAI W/O. MOTIRAM BUDH
|
February 23, 2016 |
SMT. LINABAI @ PRAMILABAI W/O ASHOK DHIVARE Vs. STATE OF MAHARASHTRA
|
November 15, 2016 |
SMT. MARIA J. C. PEREIRA Vs. STATE
|
August 30, 2016 |
SMT. POONAM MANISH LATH, ABOUT 30 YEARS OF AGE, OCCU : H/W, R/AT, 504 Vs. MANISH KASHIPRASAD LATH, AGED ABOUT 29 YEARS, OCCU. : SERVICE, R/AT, PORNIMA SADAN, BEHIND PRITI ACADEMY KAMLA NEHRU NAGAR, DHOBIGHAT, ULHASNAGAR
|
November 22, 2016 |
SMT. PRABHABAI WD/O PANDURANG KHANDEKAR Vs. FULCHAND S/O CHINTAMAN SELOKAR
|
May 5, 2016 |
SMT. PRABHATAI WD/O SHANKARRAO BODHANKAR Vs. M/S. CHIMOTE & SONS
|
August 30, 2016 |
SMT. PRAJWALA BHATU KHALANE Vs. MAHATMA PHULE VIDYA PRASARAK SANSTHA
|
August 31, 2016 |
SMT. PRIYATAMA SAKHARAM WAKLE Vs. THE DIVISIONAL COMMISSIONER, AURANGABAD
|
April 4, 2016 |
SMT. PRIYATAMA SAKHARAM WAKLE Vs. THE DIVISIONAL COMMISSIONER
|
April 4, 2016 |
SMT. PUSHPA PANDURANG MOKAL & ORS. Vs. STATE OF MAHARASHTRA AND ORS.
|
July 19, 2016 |
SMT. RADHIKA BHARGAVA, A HINDU INDIAN INHABITANT OF U.P., RESIDING AT 3/11, VISHNUPURI, KANPUR 208 002, U.P. Vs. DR. ARJUN SAHGAL, A HINDU INHABITANT OF U.K. RESIDING AT 31, THE RIDING, KENTON NEWCASTLE UPON TYNE, NE3 4LQ, UNITED KINGDOM
|
December 14, 2016 |
SMT. RATNA SHATTRI Vs. THE CHIEF OFFICER
|
August 29, 2016 |
SMT. S.A. SINHA Vs. DR. LEO REBELLO
|
February 29, 2016 |
SMT. SABITA DSOUZA Vs. SHRI RAMA CHODANKAR
|
June 28, 2016 |
SMT. SATYAVATI RAMPRASAD RUIA Vs. M/S. NEW INDIA ASSURANCE CO. LTD.
|
December 13, 2016 |
SMT. SHAILAJA GANGADHAR KHHIRMAR Vs. THE SECRETARY,GIRNA VIDYA PRASARAK MANDAL
|
November 17, 2016 |
SMT. SHAKUNTALABAI @ SEEMA W/O. SURESHSINGH GAUR & ANR. Vs. PREMSINGH GANGRAMSINGH BISEN & ORS.
|
October 17, 2016 |
SMT. SHALINI DILIP GAMARE Vs. INDUSTRIAL HOME FOR BLIND WOMEN
|
July 20, 2016 |
SMT. SHEELA RAVINDRA NIBRAD Vs. THE STATE OF MAHARASHTRA
|
December 23, 2016 |
SMT. SUMAN SHET Vs. SHRI MADHUKAR B. C. HALDANKAR
|
September 23, 2016 |
SMT. SUMATI @ ASHA Vs. YASHODHARA W/O. LATE SUNIL SUBHEDAR
|
September 16, 2016 |
SMT. SUNANDA ARUN MAHALE Vs. SCHEDULE TRIBE SCRUTINY COMMITTEE
|
June 10, 2016 |
SMT. SUSHMA D. PINGE Vs. STATE OF GOA AND ORS.
|
June 22, 2016 |
SMT. URVASHI W/O RAJIV YASHROY Vs. THE STATE OF MAHARASHTRA
|
June 20, 2016 |
SMT. VIBHA W/O ARUN GOSWAMI Vs. ARUN S/O NARAYAN GOSWAMI
|
September 14, 2016 |
SMT.ANUPAMA KISHOR KHANOLKAR Vs. ABHINAV EDUCATION SOCIETY
|
August 20, 2016 |
SMT.MANGALA KESHAV MULE Vs. ANANDA KHANDU BAVISKAR & ORS
|
July 22, 2016 |
SMT.PUSHPANJALI SUBODHA SHENVI Vs. NAGRIK SEVA MANDAL
|
July 28, 2016 |
SMT.RUBINA SULEMAN MEMON Vs. THE STATE OF MAHARASHTRA
|
December 22, 2016 |
SMT.RUCHI(LOYALKA)W/O.HARSH AJITSARIA Vs. THE STATE OF MAHARASHTRA & ANR.
|
March 1, 2016 |
SMT.RUKHAMIN ASHRUBA ANDHALE Vs. THE DEPUTY DIRECTOR,AURANGABAD DIVISION
|
October 24, 2016 |
SNEH KOHLI Vs. UNIVERSAL ENGLISH TRUST & ANR
|
October 18, 2016 |
SNEHA FULCHAND HARGUDE AND ORS. Vs. JOINT DIRECTOR OF TECHNICAL EDUCATION AND ORS.
|
March 1, 2016 |
SOCIEDADE DE FOMENTO INDUSTRIAL PRIVATE LIMITED Vs. KAMALINI RAMAKANT PAINGUINKAR
|
June 7, 2016 |
SOCIEDADE DE FORMENTO INDUSTRIAL LTD. Vs. GURUDAS G. PAI
|
February 5, 2016 |
SOCIETY FOR FAST JUSTICE Vs. THE STATE OF MAHARASHTRA AND OTHERS
|
October 1, 2016 |
SOCIETY OF TARIS, VOLVOI, PONDA, GOA Vs. SHRI PRABHAKAR GOVIND TARI
|
June 27, 2016 |
SOHAM SHAH Vs. THE INDIAN FILM COMPANY LIMITED
|
February 22, 2016 |
SOIGNEE R. KOTHARI Vs. DY. COMMISSIONER OF INCOME TAX,
|
April 5, 2016 |
SOLAPUR DISTRICT CENTRAL COOPERATIVE BANK EMPLOYEES UNION Vs. ADDL. LABOUR COMMISSIONER (I/C)
|
September 27, 2016 |
SOMAIYA ORGANOCHEMICALS LTD Vs. COMMISSIONER OF INCOME TAX, BOMBAY CITY II, BOMBAY
|
September 30, 2016 |
SOMESHWAR S/O BABURAO KUTHE, AGED ABOUT 28 YEARS, OCCU: CULTIVATION, R/O SARANDI, POLICE STATION, LAKHANDUR, TQ. LAKHANDUR, DISTT. BHANDARA Vs. THE STATE OF MAHARASHTRA, THROUGH P.S.O.,P.S. LAKHANDUR, TQ. LAKHANDUR, DISTT. BHANDARA
|
July 26, 2016 |
SOMNATH MADHAVRAO JOSHI Vs. AMBADAS DIGAMBAR DESHPANDE
|
December 23, 2016 |
SOMNATH S/O. GANGADHAR KARALE Vs. STATE OF MAHARASHTRA
|
June 14, 2016 |
SONABAI HARCHAND GURAV Vs. ZILLA PARISHAD, NANDURBAR AND ORS.
|
January 21, 2016 |
SONAL DEEPAK SHAH Vs. M/S RACHANA DEVELOPERS AND MARKETING AND OTHERS
|
August 30, 2016 |
SONAL PRAKASH BAKADE Vs. JOINT COMMISSIONER AND VICE CHAIRMAN
|
August 22, 2016 |
SONALI BODRAJ MOON Vs. THE CHIEF SECRETARY & ORS
|
October 24, 2016 |
SONALKUMAR BIPINCHAND WANI Vs. ANIL RAMDAS WANI
|
January 21, 2016 |
SONAWANE ARJUN PATIL BUA Vs. ADARSH SHIKSHAN SANSTHA & ORS.
|
December 8, 2016 |
SONI Vs. ELECTION OFFICER AND ORS.
|
June 21, 2016 |
SONU @ SURAJ S/O. DHANRAJ PATHDEVATE Vs. THE STATE OF MAHARASHTRA
|
November 30, 2016 |
SONU RAMBABU VARMA (PRISONER CONVICT NO.6006 ) KOLHAPUR CENTRAL PRISON Vs. THE STATE OF MAHARASHTRA
|
December 5, 2016 |
SONU TEXTILES Vs. PUNJAB NATIONAL BANK
|
December 6, 2016 |
SONUBAI BABU PADWAL Vs. THE STATE OF MAHARASHTRA AND ORS
|
December 14, 2016 |
SONYA ALIAS SONBA CHANDRABHAN WATKAR Vs. STATE OF MAHARASHTRA
|
June 10, 2016 |
SONYABAPU BHAU SARJINE Vs. STATE OF MAHARASHTRA
|
January 13, 2016 |
SOPAN BABURAO WAKCHAURE & ORS. Vs. STATE OF MAHARASTRA & ANR.
|
October 18, 2016 |
SOU. RAJASHREE Vs. SHRI. RAMCHANNDRA SHIVAJI DESAI
|
January 7, 2016 |
SOU. SAVITA W/O. PREMSINGH SAYAR Vs. THE DIVISIONAL CASTE CERTIFICATE SCRUTINY COMMITTEE
|
October 3, 2016 |
SOU. SHEETAL ULHAS DANGI Vs. SUBHASH SHIVAJI SAWANT
|
December 16, 2016 |
SOW. SAROJ W/O RAMESH JADHAV Vs. KONGAREE VEERA REDDY
|
September 8, 2016 |
SPARROW TELEVISION (P) LTD Vs. UDAY D NAIK
|
April 28, 2016 |
SPL LAND ACQUISITION OFFICER & ORS Vs. VIJAYSING KHUSHALSING PARDESHI
|
December 23, 2016 |
SRIDHAR SUNDARARAJAN Vs. ULTRAMARINE & PIGMENTS LIMITED
|
February 8, 2016 |
SRIKANT SRIMANDHAR MIRAJE Vs. STATE OF MAHA-RASHTRA & ANOTHER
|
February 1, 2016 |
STATE Vs. CUIRO VAINO GAONKAR
|
February 23, 2016 |
STATE Vs. SILUVAI GNANENTHIRA ROCHE AND ORS.
|
February 12, 2016 |
STATE BANK OF INDIA Vs. RAKESH RAMKISHOR KHURANA
|
April 15, 2016 |
STATE BANK OF INDIA Vs. STATE OF MAHARASHTRA
|
March 22, 2016 |
STATE BANK OF INDIA Vs. EDC LTD
|
September 27, 2016 |
STATE OF GOA Vs. RAJESH THAKUR
|
October 25, 2016 |
STATE OF GOA Vs. LAXMIKANT D NAIK KARMALI
|
May 3, 2016 |
STATE OF GOA Vs. SRI ANAND NAIK & ANR.
|
July 13, 2016 |
STATE OF GOA AND ORS. Vs. SAUNSTHANA GOKARNA PARTAGALE
|
January 22, 2016 |
STATE OF MAHARASHTRA Vs. ASHOK DALUMAN HEMNANI
|
January 11, 2016 |
STATE OF MAHARASHTRA Vs. BALAJI MANIKRAO JADHAV
|
January 11, 2016 |
STATE OF MAHARASHTRA Vs. SHIVAJI PURBHAJI SHINDE
|
September 8, 2016 |
STATE OF MAHARASHTRA Vs. PRALHAD RAGHUJI SONWANE
|
April 13, 2016 |
STATE OF MAHARASHTRA Vs. PANDURANG S/O DHANU POTAVI
|
February 9, 2016 |
STATE OF MAHARASHTRA Vs. MANDABAI ASHOK SAWANT
|
July 28, 2016 |
STATE OF MAHARASHTRA Vs. G.H. KHATRI & CO. AND ORS.
|
January 12, 2016 |
STATE OF MAHARASHTRA Vs. JAGAN SITRU DONDONE
|
July 21, 2016 |
STATE OF MAHARASHTRA Vs. RAVINDRANATH KAUTIK MOHITE
|
July 27, 2016 |
STATE OF MAHARASHTRA Vs. RAJESHWAR
|
April 21, 2016 |
STATE OF MAHARASHTRA Vs. VENKAT BALBHIMRAO VITEKAR
|
January 28, 2016 |
STATE OF MAHARASHTRA Vs. JHONY JAYLAL WADHWANI
|
March 15, 2016 |
STATE OF MAHARASHTRA Vs. CHAGAN KANNU BANKAR
|
March 25, 2016 |
STATE OF MAHARASHTRA Vs. UTTAM VASANT MANE
|
March 25, 2016 |
STATE OF MAHARASHTRA Vs. MOHAN DATTATRAYA TANGADE
|
January 18, 2016 |
STATE OF MAHARASHTRA Vs. RAJU VASANT KALSAIT AND OTHERS
|
January 6, 2016 |
STATE OF MAHARASHTRA Vs. RADHELAL S/O ISHWARDAYAL HARINKHEDE
|
December 2, 2016 |
STATE OF MAHARASHTRA Vs. ANKUSH JAGDEO SHIRSAT
|
December 2, 2016 |
STATE OF MAHARASHTRA Vs. ANURAG ANIRUDH SING
|
January 5, 2016 |
STATE OF MAHARASHTRA Vs. PARASHRAM S/O HARI MADANKAR AND OTHERS
|
September 23, 2016 |
STATE OF MAHARASHTRA Vs. GUNWANTRO BHAURAO DESHMUKH & OS.
|
February 4, 2016 |
STATE OF MAHARASHTRA Vs. IMDAD ALI WAID ALI SAYYAD
|
April 25, 2016 |
STATE OF MAHARASHTRA Vs. KAILASH SHIVA RANGARI
|
April 18, 2016 |
STATE OF MAHARASHTRA Vs. VITHAL BALIRAM BHOJA
|
October 6, 2016 |
STATE OF MAHARASHTRA Vs. YUVRAJ YESAJI JODGAN
|
September 20, 2016 |
STATE OF MAHARASHTRA Vs. MAHENDRA BHASKAR PAVRE
|
October 13, 2016 |
STATE OF MAHARASHTRA Vs. KINGS FURNITURE WORKS
|
March 15, 2016 |
STATE OF MAHARASHTRA Vs. DHARAMPAL S/O SHRAWANJI GADPAYLE
|
April 27, 2016 |
STATE OF MAHARASHTRA Vs. HARIBHAU S/O BALIRAM GOMASE
|
April 22, 2016 |
STATE OF MAHARASHTRA Vs. SARVDAMAN @ MANOHAR BAGMARE
|
April 26, 2016 |
STATE OF MAHARASHTRA Vs. PRASHANT SAHEBRAO THOOL
|
April 25, 2016 |
STATE OF MAHARASHTRA Vs. SANTOSH S/O MADHUKAR KADAM
|
May 19, 2016 |
STATE OF MAHARASHTRA Vs. MITHILESH HARISHCHANDRA YADAV
|
April 1, 2016 |
STATE OF MAHARASHTRA Vs. RAMCHANDRA SAMBHAJI KARANJULE
|
March 11, 2016 |
STATE OF MAHARASHTRA Vs. RADHABAI SADASHIV GUNJAL
|
April 21, 2016 |
STATE OF MAHARASHTRA (COLLECTOR OF SATARA) Vs. TAHSILDAR OF KOREGAON
|
March 17, 2016 |
STATE OF MAHARASHTRA AND ORS. Vs. VIJAYSING
|
January 14, 2016 |
STATE OF MAHARASHTRA THROUGH THE DIRECTOR, VOCATIONAL EDUCATION AND TRAINING, NASIK DIVISION, NASIK Vs. RAJENDRA KASHINATH DARANDALE, AGE MAJOR, OCC. NIL, R/O SONAI, TQ. NEVASA, DISTRICT AHMEDNAGAR
|
September 30, 2016 |
STATE, CUNCOLIM POLICE STATION Vs. RAJESH THAKUR
|
October 25, 2016 |
STATION ROAD, GAWLIPURA Vs. STATE OF MAHARASHTRA
|
July 13, 2016 |
SUBASH GUNAJI GADEKAR Vs. VIVIDHA URBAN CO-OPERATIVE CREDIT SOCIETY LTD.
|
September 15, 2016 |
SUBHASH Vs. STATE OF MAHARASHTRA
|
February 22, 2016 |
SUBHASH JINA KAMBLE Vs. DENA BANK
|
April 5, 2016 |
SUBHASH PIRAJI JUKTE Vs. THE STATE OF MAHARASHTRA
|
December 9, 2016 |
SUBHASH S/O LAXMAN JADHAV Vs. VINOD NIVRATTI KAMBLE
|
March 10, 2016 |
SUBHASH S/O NAMDEV CHANDANSHIVE Vs. STATE OF MAHARASHTRA
|
April 20, 2016 |
SUBHASH S/O PURANDAS PAWAR Vs. THE STATE OF MAHARASHTRA
|
June 15, 2016 |
SUBHASH S/O RABHAJI BARDE AND ORS Vs. STATE OF MAHARASHTRA AND ORS
|
August 20, 2016 |
SUBHASH S/O.CHINDHUJI MOHARLE &ANR. Vs. THE STATE OF MAHARASTRA
|
November 15, 2016 |
SUBHASH TIKARAM JADHAV Vs. THE STATE OF MAHARASHTRA
|
December 19, 2016 |
SUBHIKSHA TRADING SERVICES LTD. Vs. MR. AZIM PREMJI
|
May 12, 2016 |
SUBRAMANYA COTTON GINNING INDUSTRIES AND ORS. Vs. RUCHI WORLD WIDE LTD.
|
February 17, 2016 |
SUDAM GOPAL PEDNEKAR Vs. LAND ACQUISITION OFFICER & ANR.
|
May 6, 2016 |
SUDAM S/O. SAMPATRAO AUTI AGE 43 YEARS, OCCU:BUSINESS, R/ON12, D51/ 5, HUDCO, T.V. CENTER, AURANGABAD Vs. RUPCHAND S/O. BUDHUSINGH DHAGE, AGE 40 YEARS, OCCU. BUSINESS, R/OAT POST RAILGAON, TQSILLOD, DIST AURANGABAD
|
June 16, 2016 |
SUDAM S/O. SHAHAJI RAUT Vs. THE STATE OF MAHARASHTRA
|
December 9, 2016 |
SUDHA FACILITY MANAGEMENT SERVICE Vs. THE MANAGING DIRECTOR, KADAMBA TRANSPORT CORPORATION LTD. AND ORS.
|
February 8, 2016 |
SUDHAKAR BALKRISHNA DALVI & ANR Vs. THE STATE OF MAHARASHTRA
|
November 15, 2016 |
SUDHAKAR GANPAT UMARGUNDAWAR Vs. LOKMANYA TILAK SMARAK MANDAL
|
June 22, 2016 |
SUDHAKAR MANGESH PATIL& ORS. Vs. SHRI P.K. ANNA PATIL JANTA SAHAKARI BANK LTD.& ANR.
|
December 5, 2016 |
SUDHAKAR S/O KASHINATH WANI Vs. STATE OF MAHRASHTRA
|
February 11, 2016 |
SUDHIR DAULATCHAND KOTHARI Vs. STATE OF MAHARASHTRA
|
August 26, 2016 |
SUDHIR WAMAN PAWAR Vs. STATE OF MAHARASHTRA
|
January 28, 2016 |
SUGANDH RAMA GAUDE AND ORS. Vs. V.G. QUENIM AND ORS.
|
March 30, 2016 |
SUHAS ARUN MALVE Vs. STATE OF MAHARASTRA AND OTHERS
|
October 19, 2016 |
SUJIT BHURANDAS BORKAR Vs. THE STATE OF MAHARASHTRA
|
February 3, 2016 |
SUJIT HARIBHAU PATIL Vs. THE STATE OF MAHARASHTRA
|
July 25, 2016 |
SUKHCHAND SHAMBHUJI BHALAVI Vs. THE STATE OF MAHARASHTRA
|
June 17, 2016 |
SUKHDEO PANDURANG BAWANKULE Vs. VASANT EKNATH BAWANKULE & ORS.
|
December 7, 2016 |
SUKHDEV @ BAPU NAMDEV DAGHALE AGED ABOUT 26 YEARS, OCCUPATION DRIVER, RESIDING AT NIMGAON, TALUKA VIJAPUR, DIST. AURANGABAD AT PRESENT UNDERGOING THE SENTENCE IMPOSED UPON HIM AT KOLHAPUR CENTRAL PRISON, KOLHAPUR Vs. THE STATE OF MAHARASHTRA (AT THE INSTANCE OF SENIOR INSPECTOR OF POLICE, NARPOLI POLICE STATION VIDE C.R. NO. I
|
December 2, 2016 |
SULOCHANA NEELKANTH KALYANI Vs. TAKLE INVESTMENTS COMPANY
|
June 7, 2016 |
SUMAN NAMDEO BARDE Vs. RAOSAHEB VASANTRAO JADHAV AND OTHERS
|
May 2, 2016 |
SUMEET GUPTA Vs. STATE OF MAHARASHTRA
|
February 17, 2016 |
SUMIT SIDDRAMAPPA PATIL Vs. THE STATE OF MAHARASHTRA AND ORS.
|
March 10, 2016 |
SUN EMPIRE CO-OPERATIVE HOUSING SOCIETY LTD. Vs. STATE OF MAHARASHTRA
|
December 5, 2016 |
SUN PHARMA LABORATORIES LTD Vs. MADRAS PHARMACEUTICALS AND ORS
|
October 24, 2016 |
SUNDER SHAHANI Vs. DEEPAK MATAI
|
October 25, 2016 |
SUNDERLAL Vs. NAGPUR IMPROVEMENT TRUST
|
August 26, 2016 |
SUNFLAG IRON & STEEL CO. LTD. Vs. THE CENTRAL BOARD OF DIRECT TAXES, MINISTRY OF FINANCE, GOVT. OF INDIA AND ORS.
|
January 19, 2016 |
SUNIL B. BHOSALE Vs. KAMAL ORGANIC CHEMICALS
|
March 18, 2016 |
SUNIL BABAN GADHAVE Vs. STATE OF MAHARASHTRA
|
January 7, 2016 |
SUNIL BALKRISHNA CHANDSARKAR Vs. THE PRESIDENT,KHANDESH COLLEGE EDUCATION SOCIETY
|
October 26, 2016 |
SUNIL DEVNARAYAN SINGH @ PAPA Vs. THE STATE OF MAHARASHTRA
|
September 8, 2016 |
SUNIL DIGAMBAR BOROLE Vs. DHULE ZILLA PARISHAD DHULE & ORS
|
December 2, 2016 |
SUNIL KAILASHCHANDRA RAWAT, AGED ABOUT 52 YEARS, OCCUPATION : AGRICULTURIST, RESIDENT OF SHITALWADI, TAHSIL : RAMTEK, DISTRICT : NAGPUR Vs. THE STATE OF MAHARASHTRA, THROUGH ITS SECRETARY, DEPARTMENT OF AGRICULTURE AND MARKETING, MANTRALAYA, MUMBAI 32
|
October 4, 2016 |
SUNIL KIRAN NOOTHI Vs. THE UNION OF INDIA AND ANOTHER
|
December 20, 2016 |
SUNIL KISAN BHOJANE Vs. MAHARASHTRA TOURISM DEVELOPMENT CORPORATION
|
July 15, 2016 |
SUNIL LATARI KHUJE Vs. THE STATE OF MAHARASHTRA
|
March 28, 2016 |
SUNIL MARUTI PADVAL Vs. STATE OF MAHARASHTRA
|
March 7, 2016 |
SUNIL RAMRAO CHAUDHARI Vs. STATE OF MAHARASHTRA
|
August 22, 2016 |
SUNIL S DESSAI Vs. COLLIN TERENCE RODRIGUES
|
January 12, 2016 |
SUNIL S/O GOPALRAO PANDE Vs. THE AMRAVATI ZILLA PARISHAD
|
July 28, 2016 |
SUNIL S/O RAMESH SAKHARKAR, AGED ABOUT 37 YEARS, OCC. NIL, R/O AMATHA WARD, PADOLI (MORWA), TQ. DIST. CHANDDRAPUR Vs. STATE OF MAHARASHTRA THROUGH, POLICE STATION OFFICER, GHUGGUS, DIST. CHANDRAPUR
|
February 29, 2016 |
SUNIL S/O UMAKANT MAHASHABDE, AGE: 49 YEARS, OCCU: RETIRED, R/O BHAGYASHRI, PLOT NO.3, DEEPNAGAR, SHAHANOORWADI, AURANGABAD Vs. INDUSTRIAL DEVELOPMENT BANK OF INDIA LTD., THROUGH ITS CHAIRMAN, IDBI TOWER, WTC COMPLEX, CUFFE PARADE, MUMBAI 05
|
October 24, 2016 |
SUNIL SHRIRAM WANKHEDE Vs. STATE OF MAHARASHTRA, THROUGH ITS SECRETARY, HOME DEPARTMENT, MANTRALAYA, MUMBAI
|
August 16, 2016 |
SUNIL SITARAM MAHAJAN Vs. SURYAKANT PANDURANG BADAVE
|
March 18, 2016 |
SUNIL VITHAL RAUT Vs. THE STATE OF MAHARASHTRA
|
October 25, 2016 |
SUNIL YADAVRAO MANDVE Vs. STATE OF MAHARASHTRA
|
February 25, 2016 |
SUNITA CHANDRAKANT KALEKAR Vs. THE ZILLA PARISHAD, KOLHAPUR AND OTHERS
|
December 8, 2016 |
SUNITA D/O BABURAO BHANGIRE Vs. THE STATE OF MAHARASHTRA
|
December 21, 2016 |
SUNITA DEVENDRA DESHPRABHU Vs. SITADEVI DESHPRABHU & ORS.
|
October 4, 2016 |
SUNKAPPA YELLAPPA KUNCHIKURVE Vs. MASHAPPA RAMCHANDRA DERBERE
|
August 29, 2016 |
SUNRISE CRAFT CENTRE Vs. M/S MABAREST HOTELS PRIVATE LIMITED
|
July 28, 2016 |
SUO MOTU Vs. UNION OF INDIA
|
June 21, 2016 |
SUPADU @ BAPU KAUTIK PATIL Vs. THE STATE OF MAHARASHTRA
|
September 8, 2016 |
SUPERINTENDING ENGINEER, MAHARASHTRA STATE ELECTRICITY BOARD Vs. VISHWANATH S/O SHANKARRAO KULKARNI
|
August 24, 2016 |
SUPERINTENDING ENGINEER, MSEB, LATUR Vs. KISHEN LAXMAN BADE AGED 55 YEARS, OCC. SERVICE R/O LATUR, KOLE NAGAR, LATUR
|
October 15, 2016 |
SURAJ S/O BALBHIM SHELKE Vs. THE STATE OF MAHARASHTRA
|
September 15, 2016 |
SURAJ TULSHIDAS NAIK Vs. CHANDAR BARKELO FADTE
|
April 25, 2016 |
SUREKHA NARAYAN KOKANE Vs. REENA RAULO PILERNKAR
|
April 20, 2016 |
SURENDRA J. KALANGUTKAR AND ORS. Vs. THE GOA STATE CO-OPERATIVE BANK LTD. AND ORS.
|
March 2, 2016 |
SURESH ARVIND SHEPHARD Vs. MAHARASHTRA STATE ELECTRICITY DISTRIBUTION COMPANY LTD
|
September 26, 2016 |
SURESH ATMARAM INDORE Vs. STATE OF MAHARASHTRA
|
September 19, 2016 |
SURESH BHANDARY Vs. MRS. SHUSHMA BHANDARY
|
October 15, 2016 |
SURESH KAWADUJI YENODKAR Vs. STATE OF MAHARASHTRA
|
December 8, 2016 |
SURESH MANILAL MEHTA, HINDU OF MUMBAI, INDIAN INHABITANT, AGED 77 YEARS, RESIDING AT MOTILAL MANSION, 2ND FLOOR, 17, NEPEAN SEA ROAD, BOMBAY Vs. VARSHA BHADRESH JOSHI, HAVING ADDRESS AT 1, VILLA CONSALACAO, MUNDEWEL, VASCO DA GAMA, GOA 403802
|
December 2, 2016 |
SURESH MOHANLAL JAIN Vs. THE MUNICIPAL CORPORATION OF GR. MUMBAI
|
August 4, 2016 |
SURESH RAMSINGH GURKHA Vs. DURGARAM SHANKAR NAIK
|
August 3, 2016 |
SURESH RENUKADAS HALHALLI Vs. BASHWARAJ S/O VISHWANATHAPPA DHARNE
|
September 16, 2016 |
SURESH S/O RAMESH WARKHEDE Vs. STATE OF MAHARASHTRA
|
April 27, 2016 |
SURESH S/O. BHAGWANRAO PURI Vs. STATE OF MAHARASHTRA
|
September 28, 2016 |
SURESH S/O. PRALHAD PAWAR Vs. THE UNION OF INDIA
|
March 18, 2016 |
SURESH SHRIPAL CHOUGULE Vs. THE STATE OF MAHARASHTRA
|
December 21, 2016 |
SURESH THAKORBHAI WAGHELA Vs. STATE OF MAHARASHTRA
|
January 13, 2016 |
SURESH THIMIRI AND ORS. Vs. THE STATE OF MAHARASHTRA
|
May 6, 2016 |
SURYA M SHIRODKAR Vs. AMARDEEP GOKULDAS GAYAK
|
February 11, 2016 |
SURYABHAN AND ORS. Vs. THE STATE OF MAHARASHTRA
|
March 15, 2016 |
SURYACHAKRA POWER CORPORATION LTD Vs. JBF INDUSTRIES LTD
|
February 24, 2016 |
SURYAKANT RAMCHANDRA MAHADIK Vs. KHATAU MAKANJI SPINNING AND WEAVING MILLS LTD
|
June 24, 2016 |
SURYAKANT SHANKARRAO GAIKWAD AND ORS. Vs. THE STATE OF MAHARASHTRA
|
February 10, 2016 |
SUSHANT S/O. ULHASRAO KAWADE Vs. THE STATE OF MAHARASHTRA
|
August 5, 2016 |
SUSHANT U KHANDOLKAR Vs. VISHWAS MAHADEV NAIK
|
January 25, 2016 |
SUSHIL Vs. HARISHANKAR RAMNIVAS SHARMA AND ORS.
|
February 26, 2016 |
SUSHIL JAYANT NANODKAR Vs. MR. DNYANESHWAR VITHOBA RAUT
|
August 22, 2016 |
SUSHIL RANGNATH WAGHMARE Vs. STATE OF MAHARASHTRA
|
April 27, 2016 |
SUSHILA AND ORS. Vs. THE STATE OF MAHARASHTRA
|
February 17, 2016 |
SUSHILA MAHADEO CHAUDHARI Vs. STATE OF MAHARASHTRA
|
October 13, 2016 |
SUSHILABEN SHANABHAI PATEL Vs. STATE OF MAHARASHTRA
|
September 22, 2016 |
SUSSANNE KHAN Vs. THE STATE OF GOA
|
August 25, 2016 |
SUWARNA PRASHANT MHAISKAR Vs. PRASHANT CHANDRAMANI MHAISKAR
|
April 13, 2016 |
SWAMI SAMARTH AGENCIES AND ORS. Vs. MAULI CHEMICALS INDUSTRIES
|
February 8, 2016 |
SWAPNA DEVELOPERS Vs. VILLAGE PANCHAYAT OF RAIA
|
July 5, 2016 |
SWATI AND ORS. Vs. ABHAY AND ORS.
|
February 26, 2016 |
SWATI ANIL SAWANT Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI AND ORS.
|
April 20, 2016 |
SWIFT COURIERS Vs. ASSISTANT PROVIDENT FUND COMMISSIONER
|
August 1, 2016 |
SYED AMIN SYED NABI Vs. STATE OF MAHARASHTRA
|
July 11, 2016 |
SYED ASAD SYED YUSUF Vs. THE STATE OF MAHARASHTRA
|
July 19, 2016 |
SYLVIA DSILVA Vs. PRINCIPAL SECRETARY (REVENUE), GOVERNMENT OF GOA
|
February 29, 2016 |
T. LAKHAMSHI LADHA AND CO. Vs. THE COMMISSIONER OF INCOME TAX
|
May 4, 2016 |
T.A.I. PHARMA LTD Vs. WOCKHARDT LTD
|
November 29, 2016 |
T.CHANDRAMOULI Vs. POLICE INSPECTOR VASCO POLICE STATION
|
September 29, 2016 |
TANAJI @ TILLYA DINKAR WALGUDE Vs. STATE OF MAHARASHTRA
|
March 28, 2016 |
TANAJI BABURAO TANUGADE Vs. MANAGER KOLHAPUR DISTRICT CENTRAL CO-OP BANK LTD
|
September 16, 2016 |
TANAJI DATTU BAJBALKAR Vs. STATE OF MAHARASHTRA
|
April 17, 2016 |
TANAJI DATTU BAJBALKAR AND ORS. Vs. THE STATE OF MAHARASHTRA
|
May 6, 2016 |
TANAJI DHARMARAJ PATIL AND OTHERS Vs. STATE OF MAHARASHTRA
|
July 5, 2016 |
TANTRIK SHIKSHAN KARMACHARI SAHAKARI PAT SANSTHA MARYADIT Vs. THE ASSISTANT COMMISSIONER OF LABOUR-CUM-AUTHORITY
|
September 16, 2016 |
TARAMATI SADANAND PATHAK Vs. BANK OF INDIA
|
October 24, 2016 |
TATA MOTORS LIMITED Vs. THE COMMISSIONER OF CUSTOMS (IMPORT)
|
March 7, 2016 |
TATA POWER COMPANY LIMITED Vs. STATE OF MAHARASHTRA
|
August 2, 2016 |
TECHPAC HOLDINGS LTD. Vs. THE DY. COMMISSIONER OF INCOME TAX (OSD-II)
|
March 18, 2016 |
TEODORICO LUDOVICO CAMILO FERNANDES AND ORS. Vs. WALTER ANTONIO OTAO FERNANDES AND ORS.
|
January 11, 2016 |
TERACOM LIMITED Vs. ASST COMMISSIONER OF INCOME TAX
|
February 3, 2016 |
TERENCE SAVIO PANGO Vs. STATE OF GOA AND ORS. RESPONDENTS
|
July 14, 2016 |
TESLA D?COR Vs. UNION OF INDIA
|
April 4, 2016 |
THE ADDITIONAL COMMISSIONER OF SALES TAX Vs. KAYANI BAKERY
|
July 19, 2016 |
THE ADDL. REGISTRAR, HIGH COURT OF BOMBAY BENCH AT AURANGABAD Vs. SANTOSH ALIAS SANTARAM S/O BHIVSAN RAHANE
|
October 27, 2016 |
THE AKOLA DISTRICT CENTRAL CO-OPERATIVE BANK LIMITED. Vs. THE STATE OF MAHARASHTRA & ORS.
|
August 5, 2016 |
THE AMRAVATI ZILLA PARISHAD SHIKSHAN SAHAKARI BANK LTD. Vs. MANOHAR S/O RAMRAOJI RAUT
|
August 19, 2016 |
THE ASSTT. COMMISSIONER OF CENTRAL EXCISE Vs. JSW STEEL LTD.
|
February 29, 2016 |
THE BOMBAY DIOCESAN TRUST ASSOCIATION PVT. LTD. Vs. EMPLOYEES PROVIDENT FUND ORGANIZATION
|
July 20, 2016 |
THE BOMBAY DYEING AND MANUFACTURING CO.LTD. Vs. M/S. I.R. ENTERPRISES A PARTNERSHIP FIRM REGISTERED UNDER THE PARTNERSHIP ACT
|
November 18, 2016 |
THE CENTRAL BOARD OF TRUSTEES Vs. HOTEL LEELAVENTURE LTD.
|
April 28, 2016 |
THE CENTRAL BOARD OF TRUSTEES Vs. MAHARASHTRA STATE HANDLOOM CORPORATION LTD
|
July 11, 2016 |
THE CHAIRMAN, BHOR EDUCATION SOCIETY Vs. SHRI DATTATRAYA BAJIRAO BHILARE
|
June 16, 2016 |
THE CHIEF CONTROLLING REVENUE AUTHORITY Vs. M/S.RELIANCE INDUSTRIES LIMITED
|
March 31, 2016 |
THE CHIEF EXECUTIVE OFFICER Vs. BANDU RAMBHAU CHAVAN
|
April 18, 2016 |
THE CHIEF EXECUTIVE OFFICER, THE AHMEDANAGAR DIST. CENTRAL CO-OPERATIVE BANK LTD. & ANR. Vs. PRAKASH RAMCHANDRA WAGHMARE
|
August 2, 2016 |
THE CHIEF EXECUTIVE OFFICER, ZILLA PARISHAD AND ORS. Vs. ANITA SITARAM MALI AND ORS.
|
February 16, 2016 |
THE CHIEF OFFICER, SHIRDI MUNICIPAL COUNCIL Vs. THE DIRECTOR, DIRECTORATE OF MUNICIPAL ADMINISTRATION GOVERNMENT TRANSPORT SERVICE BUILDING AND ORS.
|
February 9, 2016 |
THE CITY & INDUSTRIAL DEVELOPMENT CORPORATION Vs. BHAUSAHEB S/O ABASAHEB HIWALE
|
November 17, 2016 |
THE COMMISSIONER OF CENTRAL EXCISE AND SERVICE TAX Vs. HONAI CONSTRUCTIONS, POST HANTUR
|
February 1, 2016 |
THE COMMISSIONER OF CENTRAL EXCISE, PUNE-I AND ORS. Vs. MAHINDRA NAVISTAR AUTOMOTIVES AND ORS.
|
February 8, 2016 |
THE COMMISSIONER OF CUSTOMS, CENTRAL EXCISE AND SERVICE TAX Vs. AUTOMOBILE CORPORATION OF GOA LIMITED
|
January 19, 2016 |
THE COMMISSIONER OF INCOME Vs. ALSTOM PROJECTS INDIA LIMITED
|
September 14, 2016 |
THE COMMISSIONER OF INCOME TAX Vs. M/S NARMINA TRADE INVESTMENT PVT. LTD., MUMBAI 400 092
|
February 16, 2016 |
THE COMMISSIONER OF INCOME TAX Vs. BEHR INDIA LTD.
|
April 4, 2016 |
THE COMMISSIONER OF INCOME TAX Vs. M/S. OBEROI CONSTRUCTIONS PVT. LTD.
|
October 1, 2016 |
THE COMMISSIONER OF INCOME TAX Vs. M/S. GOODWILL THEATRES PVT. LTD.
|
June 6, 2016 |
THE COMMISSIONER OF INCOME TAX Vs. UNION BANK OF INDIA
|
February 8, 2016 |
THE COMMISSIONER OF INCOME TAX Vs. RELIANCE INDUSTRIES LTD.
|
February 1, 2016 |
THE COMMISSIONER OF INCOME TAX Vs. M/S. CABLE CORPORATION OF INDIA LTD.
|
August 9, 2016 |
THE COMMISSIONER OF INCOME TAX Vs. V.S. DEMPO & CO. PVT. LTD.
|
February 5, 2016 |
THE COMMISSIONER OF INCOME TAX - V, PUNE Vs. BEHR INDIA LTD.
|
January 25, 2016 |
THE COMMISSIONER OF INCOME TAX -5, MUMBAI Vs. AIR INDIA LTD., MUMBAI
|
January 6, 2016 |
THE COMMISSIONER OF INCOME TAX -I, PUNE Vs. GERA DEVELOPMENTS PRIVATE LIMITED
|
February 29, 2016 |
THE COMMISSIONER OF INCOME TAX 2, MUMBAI Vs. DENA BANK, MUMBAI
|
January 7, 2016 |
THE COMMISSIONER OF INCOME TAX 6 Vs. GOODLAS NEROLAC PAINTS LTD.
|
January 19, 2016 |
THE COMMISSIONER OF INCOME TAX CENTRAL Vs. SHRI NIRAV MODI
|
June 16, 2016 |
THE COMMISSIONER OF INCOME TAX MUMBAI Vs. KNIGHT FRANK (INDIA) PVT. LTD.
|
August 16, 2016 |
THE COMMISSIONER OF INCOME TAX, CENTRAL II, MUMBAI Vs. SHRI VIKAS OBEROI
|
June 8, 2016 |
THE COMMISSIONER OF INCOME TAX, CENTRAL-IV, MUMBAI Vs. EMGEE FOILS PVT. LTD.
|
January 12, 2016 |
THE COMMISSIONER OF INCOME TAX-1, PUNE Vs. CTR MANUFACTURING INDUSTRIES LTD.
|
March 1, 2016 |
THE COMMISSIONER OF INCOME TAX-10 Vs. M/S. RELIANCE COMMUNICATION LTD.
|
March 28, 2016 |
THE COMMISSIONER OF INCOME TAX-10, MUMBAI Vs. FIRST DATA (INDIA) PVT. LTD.
|
January 18, 2016 |
THE COMMISSIONER OF INCOME TAX-15 Vs. SAI SHRADDHA CONSTRUCTION
|
January 27, 2016 |
THE COMMISSIONER OF INCOME TAX-15, MUMBAI Vs. SAI SHRADDHA CONSTRUCTION
|
January 18, 2016 |
THE COMMISSIONER OF INCOME TAX-2 Vs. INDUSIND BANK LTD.
|
January 6, 2016 |
THE COMMISSIONER OF INCOME TAX-21 MUMBAI Vs. SHREE PARLESHWAR COOP. HOUSING SOCIETY LTD. MUMBAI
|
June 8, 2016 |
THE COMMISSIONER OF INCOME TAX-21, MUMBAI Vs. SKYLINE GREAT HILLS
|
February 16, 2016 |
THE COMMISSIONER OF INCOME TAX-3, MUMBAI Vs. GENERAL ATLANTIC PRIVATE LTD.
|
March 8, 2016 |
THE COMMISSIONER OF INCOME TAX-6 Vs. GRASIM INDUSTRIES LTD.
|
February 2, 2016 |
THE COMMISSIONER OF INCOME TAX-7 Vs. M/S. TATA POWER SOLAR SYSTEMS LTD.
|
December 16, 2016 |
THE COMMISSIONER OF INCOME TAX-9 MUMBAI Vs. APOLLO FINVEST (I) LTD.
|
February 8, 2016 |
THE COMMISSIONER OF INCOME TAX-9, MUMBAI Vs. RUSSAN PHARMA LTD.
|
January 19, 2016 |
THE COMMISSIONER OF INCOME TAX-I Vs. WESTERN COALFIELDS LTD.
|
January 13, 2016 |
THE COMMISSIONER OF INCOME TAX-V Vs. NARSING GOPAL PATIL
|
March 1, 2016 |
THE COMMISSIONER OF INCOME-TAX, VIDARBHA Vs. MANGANESE ORE INDIA LIMITED
|
February 11, 2016 |
THE COMMISSIONER OF INCOME-TAX-3 Vs. PARRYS (EASTERN) PVT. LTD.
|
February 18, 2016 |
THE COMMISSIONER OF SALES TAX Vs. M/S BAJAJ TEMPO LTD.
|
August 23, 2016 |
THE COMMISSIONER OF SALES TAX, MAHARASHTRA STATE Vs. NEULIFE NUTRITION SYSTEM PVT.LTD.
|
May 6, 2016 |
THE COMMISSIONER OF SALES TAX, MAHARASHTRA STATE Vs. VEER RADIOS
|
January 7, 2016 |
THE COMMISSIONER, ANIMAL HUSBANDRY MAHARASHTRA STATE CENTRAL BUILDING, PUNE, 400 001 Vs. RANGANATH PAHADU SOLANKE
|
December 7, 2016 |
THE DHULIA MOTORS OWNERS COOPERATIVE CONSUMERS STORES LIMITED Vs. KISHOR MOHANLAL BAFNA AND ORS.
|
March 18, 2016 |
THE DIRECTOR OF INCOME TAX EXEMPTION Vs. M/S. MUMBAI EDUCATION TRUST
|
May 3, 2016 |
THE DIVISIONAL CONTROLLER,MAHARASHTRA STATE ROAD TRANSPORT CORPORATION DIVISION Vs. GOVIND SAMBHAJI HANUMANTE
|
November 23, 2016 |
THE DIVISIONAL OFFICE, THE UNITED INDIA INSURANCE CO. LTD. Vs. SMT. PRAMILA RAMAN GHATULE
|
June 9, 2016 |
THE EXECUTIVE ENGINEER, WORKS DIVISION XVIII (ROADS) P.W.D. Vs. ULHAS GOPINATH RAIKAR
|
January 22, 2016 |
THE GENERAL MANAGER (HR AND ADMN. B.S.N.L.) Vs. MRS. M.P. PATANGE
|
August 10, 2016 |
THE GENERAL MANAGER, GREATER BOMBAY MILK SCHEME, MUMBAI Vs. GOVERNMENT MILK SCHEME EMPLOYEES UNION
|
June 8, 2016 |
THE GRAM PANCHAYAT OFFICE THROUGH THE SARPANCH MEERA SANJAY JAPKAR Vs. RAMDAS ASARAM KALHAPURE AND ANOTHER
|
October 10, 2016 |
THE GRAMPANCHAYAT KHARGHAR Vs. THE STATE OF MAHARASHTRA AND ORS.
|
October 27, 2016 |
THE INCHARGE DEPUTY COMMISSIONER, AHMEDNAGAR MUNICIPAL CORPORATION, AHMEDNAGAR Vs. RENUKA RAMDAS SHERLA, AGE : MAJOR, OCCUPATION : NIL, R/O 858, BAGDE PATTI, AHMEDNAGAR
|
October 6, 2016 |
THE INDIAN PERFORMING RIGHT SOCIETY LTD. Vs. ENTERTAINMENT NETWORK (INDIA) LTD.
|
August 31, 2016 |
THE MADRAS PHARMACEUTICALS Vs. STATE OF MAHARASHTRA
|
June 9, 2016 |
THE MAHARASHTRA STATE CO-OPERATIVE AGRICULTURAL AND RURAL DEVELOPMENT BANK LTD. Vs. GANGARAM JAIRAM JAMDAR AND ORS.
|
March 11, 2016 |
THE MAHARASHTRA STATE COOPERATIVE MARKETING FEDERATION LIMITED Vs. DAMODHAR VINAYKRAO KALE
|
November 17, 2016 |
THE MANAGER UNITED INDIA INSURANCE COMPANY LTD Vs. BABURAO PAIKAN KAMBLE
|
April 4, 2016 |
THE MANAGER, BEDSE PULP CONVERSION INDUSTRIES PVT. LTD. Vs. SAU. HIRABAI AND ORS.
|
April 13, 2016 |
THE MANAGER, CENTRAL WORKSHOP, MAHARASHTRA STATE ROAD TRANSPORT CORPORATION, AURANGABAD Vs. ASHOK SAMBHAJI PHALKE, AGE MAJOR, OCCU. EX
|
June 21, 2016 |
THE MUNICIPAL COUNCIL, TIRORA Vs. VIBHOBA RAJARAM BHANDARKAR
|
December 16, 2016 |
THE MUNICIPAL COUNCIL, TIRORA Vs. TULSIDAS BALIRAM BINDHADE
|
July 22, 2016 |
THE NAGPUR DISTRICT CENTRAL CO-OPERATIVE BANK LTD. Vs. PRASHANT ASHOKRAO SALUNKE AND ORS.
|
January 5, 2016 |
THE NEW INDIA ASSURANCE CO. LTD. Vs. SHRI MONO JANU GAONKAR
|
September 19, 2016 |
THE NEW INDIA ASSURANCE CO. LTD. Vs. MS.BHARATI ADHIK PATIL & ORS.
|
May 4, 2016 |
THE NEW INDIA ASSURANCE CO.LTD. Vs. HUSSAIN BABULAL SHAIKH
|
November 15, 2016 |
THE NEW INDIA ASSURANCE COMPANY LIMITED Vs. SMT. KASTURBAI W/O DADARADO
|
October 24, 2016 |
THE NEW INDIA ASSURANCE COMPANY LTD. Vs. SMT SWATI DHONDIRAM NAGARGOJE
|
April 6, 2016 |
THE ORIENTAL INSURANCE CO. LTD. Vs. SHARAD S/O NARAYANRAO NARALKAR
|
April 6, 2016 |
THE ORIENTAL INSURANCE CO. LTD. Vs. THE MANAGING DIRECTOR
|
April 6, 2016 |
THE ORIENTAL INSURANCE CO. LTD., GOUEVIA CHAMBERS, 3RD FLOOR, PANAJI Vs. SMT. ENAYAT KHAN, WIFE OF SADRODIN KHAN, AGED 50 YEARS, HOUSEWIFE
|
December 15, 2016 |
THE POONA CHRISTIAN MEDICAL ASSOCIATION Vs. PRABHAKAR S/O NAMDEO TAMBE
|
April 12, 2016 |
THE PRESIDENT, MAHATMA PHULE EDUCATION SOCIETY, PARBHANI, JINTOOR ROAD, PARBHANI. TALUKA AND DISTRICT PARBHANI Vs. BABU NAGAPPA PHULARI, AGE : 56 YEARS, OCCUPATION : SERVICE, R/O MAMTA COLONY, KAREGAON ROAD, PARBHANI, TALUKA AND DISTRICT PARBHANI
|
December 8, 2016 |
THE PRESIDENT,RASHTRIYA SHIKSHAN SAMITTEE Vs. THE STATE OF MAHARASHTRA
|
April 12, 2016 |
THE PRINCIPAL COMMISSIONER OF CENTRAL EXCISE & CUSTOMS, DAMAN COMMISSIONERATE Vs. OMNITEX INDUSTRIEX (INDIA) LIMITED
|
February 22, 2016 |
THE PRINCIPAL, COMMISSIONER OF INCOME TAX Vs. DR. WILLIAM BRITTO 184
|
September 28, 2016 |
THE REGIONAL PROVIDENT FUND COMMISSIONER & ORS. Vs. TATA COUNSULTANCY SERVICES LTD
|
September 8, 2016 |
THE REGISTRAR, UNIVERSITY OF MUMBAI Vs. PARAG BHASKAR GHAG AND OTHERS
|
August 11, 2016 |
THE SECRETARIAT STAFF CO-OPERATIVE CREDIT SOCIETY LTD. Vs. THE REGISTRAR OF CO-OPERATIVE SOCIETIES
|
September 14, 2016 |
THE SECRETARY, KRISHI VIGYAN KENDRA Vs. GHANSHAM
|
February 24, 2016 |
THE SECRETARY,DAYANAND EDUCATION SOCIETY Vs. GANGADHAR SAMBHAJI DESHMUKH
|
October 15, 2016 |
THE SHAMBHAVI CO-OP. HOUSING SOCIETY LTD. Vs. SHRI SHRIKRISHNA TALAK
|
July 13, 2016 |
THE SPECIAL LAND ACQUISITION OFFICER AND ORS Vs. SHRI PAULINE BARRETO ALIAS PUAL BARRETO AND ORS
|
September 1, 2016 |
THE SPL. LAND ACQUISITION OFFICER Vs. SHRI. MANJI KALU MORE
|
September 21, 2016 |
THE STATE OF MAHARASHTRA Vs. MANOHAR MUKUND PATIL
|
September 22, 2016 |
THE STATE OF MAHARASHTRA Vs. LAXMAN RAMCHANDRA PAWAR
|
September 21, 2016 |
THE STATE OF MAHARASHTRA Vs. SUKHDEO KASHIRAM PATIL
|
September 26, 2016 |
THE STATE OF MAHARASHTRA Vs. MADHAV UMAJI MEKALE
|
September 27, 2016 |
THE STATE OF MAHARASHTRA Vs. MUKESH S/O. YOGIRAJ DONGARGE
|
September 1, 2016 |
THE STATE OF MAHARASHTRA Vs. MIRZA HIMAYAT BAIG
|
March 17, 2016 |
THE STATE OF MAHARASHTRA Vs. SHRI. ASHOK LAXMAN SAWANT & ORS.
|
December 21, 2016 |
THE STATE OF MAHARASHTRA Vs. SHRI. ASHOK LAXMAN SAWANT & ORS.
|
December 27, 2016 |
THE STATE OF MAHARASHTRA Vs. SMT. MEENA A. KUWALEKAR
|
April 28, 2016 |
THE STATE OF MAHARASHTRA Vs. VISHWAS BHAURAO BHOI AND ORS.
|
April 5, 2016 |
THE STATE OF MAHARASHTRA Vs. NARENDRA G. GOEL AND ORS.
|
April 18, 2016 |
THE STATE OF MAHARASHTRA Vs. MADHAV VITTHAL BANSODE
|
April 25, 2016 |
THE STATE OF MAHARASHTRA Vs. RAJENDRA S/O NAMDEO SHINDE
|
April 25, 2016 |
THE STATE OF MAHARASHTRA Vs. KISHOR BABARAO MILMILE &ORS.
|
March 30, 2016 |
THE STATE OF MAHARASHTRA Vs. HANMANT APANNA CHAVAN &ANR.
|
January 29, 2016 |
THE STATE OF MAHARASHTRA Vs. CHAGAN KANNU BANKAR
|
April 25, 2016 |
THE STATE OF MAHARASHTRA Vs. UTTAM VASANT MANE
|
April 25, 2016 |
THE STATE OF MAHARASHTRA Vs. SHAHAJI BAJIRAO WAGHMARE
|
April 7, 2016 |
THE STATE OF MAHARASHTRA Vs. SHANKAR VITHAL GAUD
|
August 11, 2016 |
THE STATE OF MAHARASHTRA Vs. VITTHAL TUKARAM ATUGADE
|
March 14, 2016 |
THE STATE OF MAHARASHTRA Vs. RONALD ALBERT WILLIAMS
|
January 12, 2016 |
THE STATE OF MAHARASHTRA Vs. MUSTER ASSISTANTS AND MISTRY SANGHATNA
|
November 17, 2016 |
THE STATE OF MAHARASHTRA Vs. RAVI
|
January 20, 2016 |
THE STATE OF MAHARASHTRA Vs. VINOD JAGANNATH CHAUDHARI
|
June 17, 2016 |
THE STATE OF MAHARASHTRA Vs. SHRIPATI RAMA KANASE
|
August 8, 2016 |
THE STATE OF MAHARASHTRA Vs. IBRAHIM S/O ALIKHAN PATHAN
|
August 3, 2016 |
THE STATE OF MAHARASHTRA Vs. DEEPAK PARSHURAM PATIL
|
July 25, 2016 |
THE STATE OF MAHARASHTRA Vs. MAHENDRA SHIVAJI GADEKAR
|
July 25, 2016 |
THE STATE OF MAHARASHTRA & OTHES Vs. BAPU KADU KUTE
|
November 24, 2016 |
THE STATE OF MAHARASHTRA AND ORS Vs. SHEIKH MUKHTAR MOHIYODDIN
|
December 6, 2016 |
THE STATE OF MAHARASHTRA AND ORS. Vs. HARICHAND BHASU RATHOD
|
March 23, 2016 |
THE STATE OF MAHARASHTRA AND ORS. Vs. RAJESH AND ORS.
|
May 5, 2016 |
THE STATE OF MAHARASHTRA AT THE INSTANCE OF SHRI H.M. ASALKAR, DEPUTY DIRECTOR, INDUSTRIAL SAFETY AND HEALTH, 57, SINDHI COLONY, AURANGABAD Vs. RICHARD RUSHTON OCCUPIER, SKOL BREWERIES LTD.
|
October 21, 2016 |
THE STATE OH MAHARASHTRA Vs. HARICHANDRA GOVINDRAO KHARAT &ANR
|
February 11, 2016 |
THE SUPERINTENDING ENGINEER Vs. WAMAN RAGHOBA SHENDE
|
February 10, 2016 |
THE TJSB SAHAKARI BANK LTD. Vs. B.D. SAMPAT AND ORS.
|
February 8, 2016 |
THE UNION OF INDIA AND ORS. Vs. KOMAL ASHOK SAKHARKAR AND ORS.
|
February 23, 2016 |
THE WALLACE FLOUR MILLS CO. LTD. Vs. THE C.I.T. CENTRAL CIRCLE
|
August 26, 2016 |
THOMAS ALOYSIOUS RANJIT Vs. ISIDORO CAETANO MARTINS
|
August 2, 2016 |
TIEN YUAN INDIA PVT. LTD. Vs. UNION OF INDIA
|
March 1, 2016 |
TIKA BAHADUR BHANDARI Vs. STATE OF GOA
|
January 27, 2016 |
TIRUMALA ROADWAYS Vs. INDIAN OIL CORPORATION LIMITED
|
April 2, 2016 |
TITAN INDUSTRIES LTD Vs. STATE OF MAHARASHTRA
|
June 30, 2016 |
TOMAS SHAMSON DE SOUZA Vs. NELLY DSOUZA AND ORS.
|
February 12, 2016 |
TOME @ THOMAS AND ORS Vs. JUSTINA PRECIOSA AND ORS
|
January 28, 2016 |
TRAJANO DMELLO AND ORS. Vs. STATE OF GOA AND ORS.
|
May 6, 2016 |
TRAXPO ENTERPRISES PVT. LTD. Vs. KOLMAR GROUP AG
|
April 13, 2016 |
TREVOR PINTO Vs. CAETANO MATHIAS GODINHO @ KAITAN MATHIAS GODINHO
|
August 4, 2016 |
TRIMBAK RAMCHANDRA SONTAKKE Vs. THE STATE OF MAHARASHTRA
|
August 2, 2016 |
TRIMURTI BALAK MANDIR SHIKSHAN SANSTHA AND ORS. Vs. VITHABAI BHIKAN DESALE AND ORS.
|
March 22, 2016 |
TRIMURTI EXPORTS; DEVENDRA N KAMAT; BALCHANDRA S BAKHLE Vs. MODELAMA EXPORTS LIMITED; RASHID KHAN (PARTNER)
|
June 8, 2016 |
TUKARAM GANGARAM AWHAD Vs. THE MUNICIPAL CORPORATION OF GREATER MUMBAI AND ORS.
|
March 4, 2016 |
TUKARAM MARUTI DUBAL Vs. TATYA KHASHABA KHANDAGALE
|
January 7, 2016 |
TUKARAM NAMDEO YEDE Vs. STATE OF MAHARASHTRA
|
July 13, 2016 |
TUKARAM PANDURANG LALPOTU Vs. THE STATE OF MAHARASHTRA
|
September 15, 2016 |
TULSHIDAS BABLO GAUDE ALIAS POKLE Vs. KANTA BABLO GAUDE ALIAS POKLE
|
August 23, 2016 |
TULSHIRAM Vs. STATE OF MAHARASHTRA
|
October 17, 2016 |
TULSHIRAM S/O PUNDLIK WARPE Vs. THE STATE OF MAHARASHTRA
|
September 1, 2016 |
TULSIDAS LAKADU SHENDE Vs. STATE OF MAHARASHTRA
|
June 7, 2016 |
TULSIDAS TRADING PVT. LTD. Vs. TAX RECOVERY OFFICER-13, MUMBAI AND ORS.
|
July 20, 2016 |
TULSIRAM SHANKAR BRAMHANE Vs. STATE OF MAHARASHTRA
|
September 19, 2016 |
TUSHAR VISHNU UBALE Vs. ARCHANA TUSHAR UBALE
|
January 15, 2016 |
UCO BANK Vs. ASARAM S/O MOHANLAL SAMDANI
|
May 3, 2016 |
UDAY ASHOK DAHANUKAR Vs. AMULYA AVINASH DAHANUKAR
|
February 18, 2016 |
UDAY SHIVRAM PATANE Vs. VIJAYRAO KONDIRAM BORAWAKE
|
February 17, 2016 |
UDAY SINGH DESHRAJ RAJPUT Vs. FILM CRAFT PRODUCTION (INDIA) PVT. LTD.
|
January 27, 2016 |
UDAYSINGH MANSINGH PATIL Vs. STATE OF MAHARASHTRA
|
December 8, 2016 |
UDHAV BHUJANGRAO CHAWAL Vs. STATE OF MAHARASHTRA AND OTHERS
|
September 1, 2016 |
UJWAL NARAYANRAO CHIRDE Vs. UNION OF INDIA AND ORS
|
July 28, 2016 |
UJWALA Vs. DIVISIONAL CONTROLLER MAHARASHTRA STATE ROAD TRANSPORT CORPORATION
|
March 3, 2016 |
UJWALA J PATIL Vs. SLUM REHABILITATION AUTHORITY & ORS
|
August 9, 2016 |
UJWALA PAWAR Vs. HARISH V.MILANI
|
December 22, 2016 |
UKANDA S/O KACHARUJI CHOUDHARY Vs. STATE OF MAHARASHTRA
|
June 14, 2016 |
ULHAS KAUTHANKAR Vs. STATE
|
June 9, 2016 |
ULHAS PANDHARINATH CHODANKAR AND ORS. Vs. THE SENIOR CIVIL JUDGE, "C" COURT
|
March 10, 2016 |
ULHAS S/O FULCHAND RATHOD Vs. THE STATE OF MAHARASHTRA
|
June 17, 2016 |
ULTRATECH CEMENT LIMITED Vs. DALMIA CEMENT BHARAT LIMITED
|
June 10, 2016 |
ULTRATECH CEMENT LTD. Vs. SUNFIELD RESOURCES PVT. LTD
|
December 21, 2016 |
UMADEVI WD/O KIRAN YENNAM Vs. UNION OF INDIA
|
January 28, 2016 |
UMEDMAL BHIKULAL Vs. SAIBABA TRADING COMPANY
|
May 5, 2016 |
UMESH S/O. MOHAN KUMAWAT Vs. THE STATE OF MAHARASHTRA
|
February 24, 2016 |
UMME HABIBA BEGUM Vs. JAMIL AHAMAD KHAN
|
April 28, 2016 |
UNDER WATER SERVICES COMPANY LIMITED Vs. UNION OF INDIA AND OTHERS
|
September 16, 2016 |
UNI KLINGER LTD. Vs. SUBHASH BABURAO KAMBALE AND ORS.
|
January 29, 2016 |
UNIMARK REMEDIES LTD. Vs. COMMISSIONER OF CUSTOMS (EXPORT PROMOTION), MUMBAI
|
October 27, 2016 |
UNION OF INDIA Vs. SHRI VELUMANI CHINNASAMY SANYASI
|
December 16, 2016 |
UNION OF INDIA Vs. SARADHI RAMANAND RAO
|
August 25, 2016 |
UNION OF INDIA Vs. HARISH MULJIMAL GANDHI
|
March 1, 2016 |
UNION OF INDIA Vs. VISHWAS JAYWANTRAO BHOSALE
|
June 24, 2016 |
UNION OF INDIA Vs. MOTOR & GENERAL SALES LTD
|
July 1, 2016 |
UNION OF INDIA Vs. ALARK LAXMAN DESAI & ORS.
|
August 16, 2016 |
UNION OF INDIA Vs. SHRI NASIRUDDIN SADRUDDIN
|
June 6, 2016 |
UNION OF INDIA Vs. STATE OF MAHARASHTRA
|
April 29, 2016 |
UNION OF INDIA AND ORS. Vs. V.R. TRIPATHI
|
April 1, 2016 |
UNITECH TEXMECH PRIVATE LIMITED Vs. ATE ENTERPRISES PRIVATE LIMITED
|
April 7, 2016 |
UNITED CHURCH OF NORTHERN INDIA TRUST ASSOCIATION Vs. PRADIP THOMAS PARMAR
|
July 19, 2016 |
UNITED CONSTRUCTION Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI ANR.
|
September 22, 2016 |
UNITED INDIA INSURANCE CO LTD Vs. JAGDISH MADHUKAR PATIL
|
October 6, 2016 |
UNITED INDIA INSURANCE CO LTD. CHENNI AND ANOTHER Vs. SAVITA TATYARAO BHOSALE AND ANOTHER
|
April 12, 2016 |
UNITED INDIA INSURANCE CO. Vs. KHUDBUDDIN AND ORS.
|
May 2, 2016 |
UNITED INDIA INSURANCE CO. LTD. AND ORS. Vs. MEENA BALKRUSHNA KHANDAGALE AND ORS.
|
March 9, 2016 |
UNITED INDIA INSURANCE CO. LTD., MOTOR THIRD PARTY HUB UNION CO Vs. SMT. NASEEMBEE SAYYED KATTIMIYA, AGED ABOUT 28 YEARS
|
October 6, 2016 |
UNITED INDIA INSURANCE CO. LTD., THROUGH ITS DIVISIONAL MANAGER AND AUTHORISED REPRESENTATIVE & SIGNATORY AHMEDNAGAR DIVISIONAL OFFICE, KISAN KRANTI BUILDING, AHMEDNAGAR, DIST. AHMEDNAGAR Vs. LAILA AYYUB SAYYAD
|
December 20, 2016 |
UNITED INDIA INSURANCE CO.LTD. Vs. VIMAL YASHWANT KAMBLE
|
July 22, 2016 |
UNITED INDIA INSURANCE CO.LTD.,GOA Vs. GULAM MOHAMMAD AND OTHERS
|
September 22, 2016 |
UNITED INDIA INSURANCE COMPANY LTD Vs. VIJAY VINAYAK KATAKE
|
June 13, 2016 |
UNITED INDIA INSURANCE COMPANY LTD. Vs. ASHOK S/O GULABRAO KALE
|
March 29, 2016 |
UNITED INDIA INSURANCE COMPANY LTD. Vs. SMT. PARUBAI VINAYAK KATAKE
|
June 13, 2016 |
UNITED INDIA INSURANCE COMPANY LTD. Vs. NEELABAI W/O. PRALHAD NEVADE & ORS.
|
September 23, 2016 |
UNITED INDIA INSURANCE COMPANY LTD. Vs. SMT. SUNITA SANJAY GUJAR
|
July 8, 2016 |
UNITED INDIA INSURANCE COMPANY LTD. THROUGH ITS REGIONAL OFFICE, BHARTI VIDYAPEETH BHAVAN, L.B. SHASTRI ROAD NEAR ALKA TALKIES, PUNE NO. 2 Vs. SOBHA AMARSINGH RAJPUT AGE: 50 YEARS, OCCN. HOUSEHOLD
|
October 19, 2016 |
UNITED LABOUR UNION Vs. AIR INDIA LTD. AND OTHERS
|
August 19, 2016 |
UNITY INFRAPROJECTS LIMITED Vs. L & T FINANCE LIMITED
|
February 4, 2016 |
UNIVERSALS ENTERPRISES Vs. DELUXE LABORATORIES PVT. LTD.
|
April 2, 2016 |
URMI DEVELOPERS PRIVATE LIMITED Vs. M/S.KANORIA BROTHERS
|
April 21, 2016 |
URVI A.PIRAMAL AND OTHERS Vs. STATE OF MAHARASTRA AND ANOTHER
|
December 16, 2016 |
USHA OFFSET PRINTERS (P.) LTD. Vs. BANK OF MAHARASHTRA
|
February 18, 2016 |
USHABAI RAGHUNATH PATIL Vs. RAGHUNATH GABA PATIL
|
November 28, 2016 |
USMS SAFFRON CO. INC. Vs. UNION OF INDIA
|
September 6, 2016 |
UTTAM DAULAT BAVISKAR Vs. AMITABH ROY CHOUDHRY & ANR.
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November 18, 2016 |
UTTAM MANULAL KALE Vs. THE STATE OF MAHARASHTRA AND ORS.
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January 22, 2016 |
UTTAM S/O SHANKAR SURYAWANSHI Vs. THE STATE OF MAHARASHTRA
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August 25, 2016 |
UTTAM S/O SHIVRAM SHINDE Vs. STATE OF MAHARASHTRA
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June 8, 2016 |
UTTAM VAIJU MAJUKAR Vs. THE STATE OF MAHARASHTRA
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September 22, 2016 |
UTTAMRAO HANUMANT DESHMUKH Vs. DATTATRAY GANPATRAO WANKHEDE
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July 25, 2016 |
V S DEMPO & CO PVT LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
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January 11, 2016 |
V. KRISHNAMURTY Vs. UNION OF INDIA
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July 5, 2016 |
VAIDYA MAYUR Vs. THE STATE OF MAHARASHTRA AND ORS.
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February 25, 2016 |
VALES TRADERS AND ORS Vs. CUNCOLIM MUNICIPAL COUNCIL AND ORS
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March 16, 2016 |
VALIMOHAMED HAJI ALLARAKHA SONAWALA WAKF AND ORS. Vs. ZAINAL ABIDIN AFZAL DEWJI AND ORS.
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February 5, 2016 |
VAMAN NARAYAN GHODE Vs. OFFICER IN CHARGE MARGAO TOWN POLICE STATION
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October 3, 2016 |
VANDANA CREATIONS PVT LTD Vs. MUNICIPAL CORPOR
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September 14, 2016 |
VANDANA W/O. SURYAKANT SOLAV & ORS. Vs. GUNDAPPA S/O. MANDOLAPPA SAMANGAVE & ORS.
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April 12, 2016 |
VARSHA SANTOSH BIRAJDAR Vs. SUJATA ASHOK POKHARKAR
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April 5, 2016 |
VASANT Vs. STATE OF MAHARASHTRA
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March 2, 2016 |
VASANT Vs. GOVINDRAO UPASRAO NAIK AND ORS.
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February 2, 2016 |
VASANT BHAGWANT PANDAV Vs. MAHARASHTRA STATE ROAD TRANSPORT CORPORATION
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April 18, 2016 |
VASANT SHIKSHAN PRASARK MANDAL THROUGH ITS PRESIDENT AND OTHERS Vs. STATE OF MAHARASTRA AND OTHERS
|
August 31, 2016 |
VASANTRAO DIGAMBARRAO NALKANDE Vs. RAGHUNATH DEOLAL NALKANDE
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August 2, 2016 |
VASSUDEV SITRE NAIK AND 15 ORS Vs. LADU SHIVA GURAV
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March 3, 2016 |
VEDANTA LIMITED Vs. THE UNION OF INDIA
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December 14, 2016 |
VEDPRAKASH GARG Vs. MOHD.ASLAM KHAN
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January 12, 2016 |
VELJIBEN V.SATRA Vs. KANAIYALAL PURSHOTTAMDAS SHAH AND OTHERS
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October 5, 2016 |
VENKATA NAGA RAGHAVENDRA RAVI KIRAN GORTI Vs. STATE OF GOA
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August 16, 2016 |
VENKATRAO GOVINDRAO SHAHPURWAD Vs. HARDEEPSING S/O ZAILHASINGH PADDA
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December 6, 2016 |
VERITAS EXPORTS, A PROPRIETORSHIP CONCERN Vs. BANK OF BARODA
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June 16, 2016 |
VIBHAG NIYANTRAK AND ORS. Vs. KAMALAKAR HARISHCHANDRA SOMWANSHI AND ORS.
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February 3, 2016 |
VIBHUSHIT UMIYASHANKAR TRIVEDI Vs. BHARGAV JASVANTRAI TRIVEDI
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April 7, 2016 |
VICKY DILIP MUTHA AND ORS. Vs. THE PANJARAPOL SANSTHA
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May 6, 2016 |
VIDARBHA INDUSTRIES ASSOCIATION Vs. UNION OF INDIA
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July 21, 2016 |
VIDARBHA IRRIGATION DEVELOPMENT CORPORATION Vs. SANTOSH JANBA WARGHANE
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October 26, 2016 |
VIDARBHA IRRIGATION DEVELOPMENT CORPORATION Vs. SANTOSH JANBA WARGHANE
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October 27, 2016 |
VIDARBHA MAHAROGI SEVA MANDAL Vs. THE MEMBER, MAHARASHTRA REVENUE TRIBUNAL AND ORS.
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February 23, 2016 |
VIDARBHA YOUTH WELFARE SOCIETY Vs. STATE OF MAHARASHTRA
|
September 14, 2016 |
VIDARBHA YOUTH WELFARE SOCIETY Vs. SANDIP RAM MEGHE
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March 15, 2016 |
VIDYA AKHAVE, AGED 39 R/AT: 9/301, PERTH CHS LTD., MILLENNIUM PARK, HARI OM NAGAR, MULUND (E), MUMBAI 400 081 Vs. UNION OF INDIA DEPARTMENT OF WOMEN & CHILDREN
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October 4, 2016 |
VIDYA PRASARAK SHIKSHAN SANSTHA, NAGPUR Vs. STATE OF MAHARASHTRA
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September 14, 2016 |
VIDYA RAMBHAJI AMBHORE Vs. THE STATE OF MAHARASHTRA
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February 24, 2016 |
VIDYABEN MAFATLAL PARIKH Vs. NIRAT KRISHNADEO GUPTA
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March 14, 2016 |
VIDYALATA NILKANTH PATIL Vs. CHAIRMAN/SECRETARY, SHIKSHAN PRASARAK SAMITI AND ORS.
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May 6, 2016 |
VIDYASAGAR EDUCATIONAL AND CULTURAL SOCIETY CHUNCHALE Vs. UNION OF INDIA
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August 10, 2016 |
VIJAL MARINE SERVICES Vs. COMMISSIONER OF CUSTOMS
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January 21, 2016 |
VIJAY A PALEKAR Vs. STATE OF GOA
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August 5, 2016 |
VIJAY BALU NAVARKAR Vs. JALGAON JANATA SAHAKARI BANK LIMITED AND ORS.
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April 11, 2016 |
VIJAY KEWALRAMJI RANDIVE Vs. CHAIRMAN & COMPETENT AUTHORITY VIDHARBHA KOKAN GRAMIN BANK
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August 29, 2016 |
VIJAY KIRSHNA KUMBHAR Vs. STATE OF MAHARASHTRA & ORS.
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October 3, 2016 |
VIJAY LAXMIPATI DASARI Vs. SMT.LAXMIBAI RAMAYYA BOLABATTIN
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September 16, 2016 |
VIJAY MANIKRAO KUDBE Vs. THE STATE OF MAHARASHTRA
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March 23, 2016 |
VIJAY RAJENDRA KACHI Vs. STATE OF MAHARASHTRA
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September 2, 2016 |
VIJAY RAMCHANDRA HARPALE Vs. STATE OF MAHARASHTRA
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December 13, 2016 |
VIJAY S/O. NAGU KAMBLE Vs. THE STATE OF MAHARASHTRA
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September 19, 2016 |
VIJAY SANGHAVI Vs. THE STATE OF MAHARASHTRA AND ORS.
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March 9, 2016 |
VIJAY SUBBANNA POOJARY Vs. UNION OF INDIA
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June 20, 2016 |
VIJAY VITTHAL JADHAV Vs. STATE OF MAHARASHTRA
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February 1, 2016 |
VIJAY WAMAN DESHMUKH AND ORS. Vs. PUNE MUNICIPAL CORPORATION AND ORS.
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April 29, 2016 |
VIJAYA Vs. STATE OF MAHARASHTRA
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August 2, 2016 |
VIJAYA BANK Vs. PRITHVI BRICKS AND MORTAR PVT LTD
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November 21, 2016 |
VIJAYA SAHEBRAO CHAUDHARI Vs. STATE OF MAHARASHTRA
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August 12, 2016 |
VIJAYA SHRIKANT REVALE Vs. SHIRISH SHRIKANT REVALE
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February 24, 2016 |
VIJAYA UKARDA ATHOR (ATHAWALE) Vs. STATE OF MAHARASHTRA
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July 20, 2016 |
VIJAYKUMAR FADKE KASHINATH Vs. COUNTO AUTOMOBILES PVT LTD
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January 22, 2016 |
VIJAYKUMAR GULABCHAND BALDAVA Vs. PRAKASH AMBADAS KULKARNI
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December 21, 2016 |
VIJAYKUMAR SANTOKCHAND ZAMBAD Vs. STATE OF MAHARASHTRA
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January 20, 2016 |
VIJAYKUMAR VITTHALRAO SARVADE Vs. STATE OF MAHARASHTRA
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January 18, 2016 |
VIJAYMALA W/O NAVANATH MAGAR Vs. STATE OF MAHARASHTRA
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August 26, 2016 |
VIJAYRAJ R. DESAI Vs. STATE
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July 11, 2016 |
VIJESH CHAWLA Vs. JACOB VERGHESE
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March 3, 2016 |
VIKAS ASHOKRAO DEKATE Vs. STATE OF MAHARASHTRA
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May 6, 2016 |
VIKAS BADRINATH DOIFODE Vs. THE STATE OF MAHARASHTRA
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December 21, 2016 |
VIKAS KAMALRAJ JAISWAL Vs. STATE OF MAHARASHTRA
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August 26, 2016 |
VIKAS S/O JAYRAM DATE Vs. THE STATE OF MAHARASHTRA
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July 19, 2016 |
VIKRANT @ VIKKI S/O KASHINATH KHANDARE Vs. THE STATE OF MAHARASHTRA
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August 10, 2016 |
VILAS @ BABU BHAGURAM SIHRKE Vs. STATE OF MAHARSHTRA
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August 2, 2016 |
VILAS @ RAJESH LAXMAN GHANTALWAD Vs. THE STATE OF MAHARASHTRA
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August 10, 2016 |
VILAS JIJABRAO CHAVAN Vs. GRUSHNESHWAR SHIKSHAN SANSTHA
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August 25, 2016 |
VILAS TRIMBAK SANAP Vs. SHRIRAM RAJENDRA SANAP & ORS.
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October 20, 2016 |
VILLAGE PANCHAYAT AT VELING PRIOL-CUNCOLIEM Vs. ASHOK RAGHU NAIK
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March 3, 2016 |
VILLAGE PANCHAYAT OF BETQUICADOLA Vs. GOAN PARADISE
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February 3, 2016 |
VILLAGE PANCHAYAT OF COLLEM Vs. MADHUKAR Y.MORDEKAR VIVEK D.MORDEKAR
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December 22, 2016 |
VIMALBAI SUPDU PATIL Vs. STATE OF MAHARASHTRA AND ORS.
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June 24, 2016 |
VINAY @ MUKKA S/O CHAWARIYA Vs. DIVISIONAL COMMISSIONER,NAGPUR DIVISION, NAGPUR
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December 9, 2016 |
VINAY NARAYAN BHAT AND OTHERS Vs. THE MAHARASHTRA STATE TEXTILE CORPORATION LTD.
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December 15, 2016 |
VINAYAK ABA SAWANT Vs. VIJAY KERU YELAVE
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June 6, 2016 |
VINERGY INTERNATIONAL PVT. LTD Vs. DIMPLE DINESHBHAI SHAH
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December 7, 2016 |
VINOD Vs. THE STATE OF MAHARASHTRA
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March 31, 2016 |
VINOD B NAIK Vs. SHEELA NAIK
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April 18, 2016 |
VINOD B NAIK Vs. SHEELA NAIK
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April 19, 2016 |
VINOD HARIDAS MESHRAM Vs. D.I.G.PRISON(E)(R)&ORS.
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March 8, 2016 |
VINOD K. BHAGAT Vs. THE TAX RECOVERY OFFICER, WARD
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November 23, 2016 |
VINOD R. JADHAV Vs. INCOME TAX SETTLEMENT COMMISSION AND ORS.
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January 20, 2016 |
VINOD RAMCHANDRA JADHAV Vs. THE STATE OF MAHARASHTRA
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July 12, 2016 |
VINOD S/O BABURAI UMREDKAR AND OTHERS Vs. STATE OF MAHARASTRA
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September 1, 2016 |
VINOD S/O JUGRAJ MUTHA Vs. SATISH S/O BABULAL KHANDELWAL
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December 23, 2016 |
VINOD WAMAN BARDE Vs. ANANDRAO RAGHO KINHEKAR
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July 13, 2016 |
VIP INDUSTRIES LTD. Vs. UNION OF INDIA
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November 21, 2016 |
VIPUL AGARWAL Vs. CENTRAL BUREAU OF INVESTIGATION, SCB, MUMBAI AND ANOTHER
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July 22, 2016 |
VIRANSINGH @ SIMANSINGH Vs. STATE OF MAHARASHTRA
|
May 11, 2016 |
VIRENDRA @ GIJRYA S/O SURESH LONARE Vs. STATE OF MAHARASHTRA
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May 5, 2016 |
VIRGINIA PASCOL PATIL Vs. SHASHIKANT MAHADEO PATIL
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June 8, 2016 |
VISHAL @ SHIVAJI MAHADEO KAMBLE Vs. THE STATE OF MAHARASHTRA
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December 16, 2016 |
VISHAL ASHOK ARCHAYA Vs. STATE OF GOA
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August 12, 2016 |
VISHAL S/O UTTAMRAO DESHMUKH Vs. STATE OF MAHARASHTRA
|
June 27, 2016 |
VISHAL VIJAY TAMHANEKAR AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
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January 28, 2016 |
VISHANKUMARI UDAYSINGH VARMA Vs. VIJAYSINGH RAJASINGH VARMA
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July 1, 2016 |
VISHNU ASARAM KANADE Vs. STATE OF MAHARASHTRA
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August 23, 2016 |
VISHNU DATTARAO GITE Vs. STATE OF MAHARASHTRA AND ORS
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September 16, 2016 |
VISHNU HARI KHOPKAR Vs. THE STATE OF MAHARASHTRA
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February 9, 2016 |
VISHNU HARIBHAU TUPE AND ORS Vs. CHITRABAI BAJIRAO SHEJWAL AND ANR
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November 23, 2016 |
VISHNU KASHALKAR Vs. PUBLIC PROSECUTOR HIGH COURT OF BPMBAY AT PANAJI
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October 4, 2016 |
VISHNU S/O KISAN MOTE Vs. INDIRA GANDHI NATIONAL OPEN UNIVERSITY
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November 16, 2016 |
VISHNU SHAHADEO PAUSE & ORS. Vs. STATE OF MAHARSHTRA & ANR.
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October 21, 2016 |
VISHNU SUKHDEV GHANVAT Vs. COLLECTOR, AHMEDNAGAR
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September 30, 2016 |
VISHNUVASANT DEVELOPERS; A PARTNERSHIP FIRM Vs. STATE OF MAHARASHTRA
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December 22, 2016 |
VISHVASH MACHHINDER SAPTAL Vs. THE STATE OF UNION TERRITORY THROUGH DAMAN POLICE STATION.
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May 6, 2016 |
VISHWAMBHAR RAMJI GAIKWAD &ORS. Vs. THE STATE OF MAHARASHTRA
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March 7, 2016 |
VISHWANATH GOPINATH BORUDE Vs. PANDHARINATH GOPINATH BORDUE
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August 23, 2016 |
VISHWARADHYA MAHALING SWAMY & ORS. Vs. STATE OF MAHARASHTRA
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September 8, 2016 |
VISHWAS LAXMAN BHAGAT Vs. DEVENDRA GANA BHAGAT
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May 6, 2016 |
VISHWAS NATHU SASE Vs. STATE OF MAHARASHTRA
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December 2, 2016 |
VISION AID MEDIA Vs. MORMUGAO MUNICIPAL COUNCIL
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January 6, 2016 |
VITHAL BHANUDAS BHANDWALKAR Vs. STATE OF MAHARASHTRA
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February 5, 2016 |
VITHAL KRISHNAT BIRAJDAR Vs. THE STATE OF MAHARASHTRA
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May 3, 2016 |
VITHHALRAO S/O KONDIBA WAGHMARE Vs. THE STATE OF MAHARASHTRA
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August 30, 2016 |
VITO JOAO LOBO E SOUZA TICLO SON Vs. NUNO XAVIER LOBO DE SOUZA TICLO
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April 15, 2016 |
VITTHAL TUKARAM KADAM AND ORS. Vs. THE STATE OF MAHARASHTRA
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February 12, 2016 |
VIVEK BALKRISHNA MAHAJAN Vs. THE STATE OF MAHARASHTRA AND ORS.
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May 5, 2016 |
VIVEK GAJANAN PALANDURKAR Vs. VIDARBHA PREMIER COOPERATIVE HOUSING SOCIETY LIMITED
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August 2, 2016 |
VIVEKANAND KAREKAR Vs. SMT. SNEHA KAREKAR ALIAS SHILPA KAREKAR
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June 30, 2016 |
VIVEKANT BHAIYAJI RAGHORTE Vs. STATE OF MAHARASHTRA
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August 25, 2016 |
VIVEKAVATHY ANIL Vs. THE ECONOMIC DEVELOPMENT CORPORATION (EDC) LTD.
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October 26, 2016 |
VOLTAS LIMITED Vs. M.P. ENTERTAINMENT & DEVELOPERS PVT. LTD.
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September 16, 2016 |
VSM DIAMONDS PVT LTD Vs. BHARAT DIAMOND BOURSE
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August 16, 2016 |
VYANKAT BABURAO KAILWAD Vs. STATE OF MAHARASHTRA
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February 16, 2016 |
VYANKATESH TRADING COMPANY Vs. FOOD CORPORATION OF INDIA
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September 2, 2016 |
WAMAN S/O MAHADEO UPARIKAR Vs. STATE OF MAHARASHTRA
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May 10, 2016 |
WAMANRAO VYANKATRAO KAWANE Vs. VYANKATRAO KARKAJI KAWANE
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August 19, 2016 |
WASIM MOHAMMED SAYYED Vs. THE STATE OF MAHARASHTRA AND ORS.
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January 7, 2016 |
WASUDEO S/O GULABRAO DHOKE Vs. STATE OF MAHARASHTRA
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September 22, 2016 |
WAVERLEY PRIVATE LIMITED Vs. DIVERSEY INDIA PRIVATE LIMITED
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March 4, 2016 |
WAY2WEALTH BROKERS PVT LTD. Vs. MR. C. B. SHARMA
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March 14, 2016 |
WEST HILLS REALTY PVT. LTD Vs. NEELKAMAL REALTORS TOWER PVT. LTD.
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December 23, 2016 |
WESTERN COALFIELDS LTD Vs. NAMRATA A BANOKAR
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February 9, 2016 |
WILLIAM INDUSTRIES PVT LTD Vs. ANIL SHANTARAM SHINDE
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July 12, 2016 |
WILSON BENJAMIN CASTELLINO Vs. STATE OF MAHARASHTRA
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November 28, 2016 |
WIND WORLD (INDIA) LIMITED Vs. ENERCON GMBH
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March 29, 2016 |
X Vs. Y
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November 16, 2016 |
XYZ FILMS LLC Vs. UTV MOTION PICTURES
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April 21, 2016 |
YAKINALI NASIRALI SHAIKH Vs. THE STATE OF MAHARASTRA & ORS.
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August 24, 2016 |
YAMANAPPA RAMACHANDRAPPA BELAGAL Vs. UNION OF INDIA
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January 20, 2016 |
YAMUNABAI Vs. KAMLABAI
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July 13, 2016 |
YASHOVARDHAN BIRLA Vs. DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE
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August 3, 2016 |
YESHWANT BHAGAT CONVICT PRISONER Vs. THE INSPECTOR GENERAL OF PRISONS
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July 12, 2016 |
YESHWANT BHAGAT CONVICT PRISONER NO 643/03 Vs. INSPECTOR GENERAL OF PRISONS, GOVERNMENT OF GOA OFFICE OF INSPECTOR GENERAL OF PRISONS
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July 13, 2016 |
YESHWANT RAIA LAD Vs. U K PRINTERS AND STATIONERS
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August 10, 2016 |
YESHWANT SHIKSHAN PRASARAK MANDAL AND ORS. Vs. SADASHIV BALKRISHNA RAKTADE AND ORS.
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January 18, 2016 |
YESUMITHRA SABANNA AND ORS. Vs. CHIEF MANAGER, NITIN ARUN NIVSARKAR, CENTRAL RAILWAYS EMPLOYEES CO-OPERATIVE CREDIT SOCIETY LTD. AND ORS.
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April 22, 2016 |
YOG ADVERTISING & MARKETING SERVICES Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI
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January 27, 2016 |
YOGESH BABURAO PATIL Vs. RUPALI YOGESH PATIL
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January 7, 2016 |
YOGESH DINESH BHARADWAJ Vs. STATE OF MAHARASHTRA
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February 5, 2016 |
YOGESH GORAL Vs. STATE OF GOA
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August 11, 2016 |
YOGESH S/O PRABHAKAR CHAUDHARI Vs. STATE OF MAHARASHTRA
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April 11, 2016 |
YOGESHWARI SHIKSHAN SANSTHA AMBAJOGAI Vs. SUJATA PRAKASH ANSARWADKAR
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September 27, 2016 |
YOGIRAJ Vs. THE STATE OF MAHARASHTRA
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February 4, 2016 |
YOGITA Vs. STATE OF MAHARASHTRA
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September 15, 2016 |
YOSEPH KERU PANDIT Vs. V. B. PIMPALE
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April 13, 2016 |
YOUNG BOYS EDUCATIONAL AND INDUSTRIAL CIRCLE Vs. THE STATE OF MAHARASHTRA AND ORS.
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January 7, 2016 |
YUSUF KAGZI AND ANOTHER Vs. AVIGO TRUSTEE CO. PVT. LTD. AND OTHERS
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January 7, 2016 |
YUVRAJ ABHIMANYU YADAV Vs. KONDIBA GANPATRAO BANSODE AND OTHERS
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September 1, 2016 |
YUVRAJ S/O DAGADU LONARI Vs. HAJI NAIM KHA SIDDIQ KHA AND OTHERS
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September 1, 2016 |
ZAINAB BEE Vs. PRABHAKAR RAJARAM KHARWADE
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June 30, 2016 |
ZAVERBEN MAVJI HARIYA(SMT.) Vs. BUILDING REPAIRS & RECONSTRUCTION BOARD AN UNDERTAKING OF MAHARASHTRA GOVERNMENT & ANR.
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October 6, 2016 |
ZENAL CONSTRUCTION PVT. LTD. Vs. VASUDEV VISHANDAS KATARIA
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December 1, 2016 |
ZHEJIANG MEDICINES AND HEALTH PRODUCTS IMPORT AND EXPERT CO.LTD. & ANR. Vs. DEVANSHI IMPEX AND EXPORT CO.LTD. & ANR.
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December 14, 2016 |
ZILLA PARISHAD SATARA Vs. SURESH DAGADU GHADGE
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August 9, 2016 |
ZILLA PARISHAD, AMRAVATI Vs. PRALHAD TULSHIRAMJI TALOKAR & ANR
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June 29, 2016 |
ZILLA PARISHAD. AURANGABAD AND OTHERS Vs. STATE OF MAHARASTRA AND ANOTHER
|
November 18, 2016 |
ZIPRU NAMDEO CHAVAN Vs. STATE OF MAHARASHTRA
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January 12, 2016 |
ZODIAC DEVELOPERS PVT LTD Vs. KRISHNA DEVELOPERS
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August 24, 2016 |
ZOIVONTA E. PARAB Vs. THE SECRETARY (LAW), LAW DEPARTMENT, GOVERNMENT OF GOA AND ORS.
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February 25, 2016 |
ZUARI GLOBAL LTD. Vs. PR. COMMISSIONER OF INCOME TAX, PANAJI
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February 16, 2016 |
ZUARI INDUSTRIES LIMITED Vs. UNION OF INDIA
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August 29, 2016 |
ZUARI MANAGEMENT SERVICES LIMITED Vs. COMMISSIONER OF INCOME TAX
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December 23, 2016 |
ZUBER BAIG S/O. KALIM BAIG Vs. THE STATE OF MAHARASTRA & ANR.
|
September 15, 2016 |
ZUBERI ZAHIRULLAFAQ BAQURUDDIN Vs. THE MAHARASHTRA STATE ROAD TRANSPORT CORPORATION, MUMBAI
|
February 18, 2016 |
ZULASH CLEARING & SHIPPING AGENCY Vs. SECRETARY
|
September 7, 2016 |