ANIL BARMU PATIL Vs. STATE OF GOA, THROUGH THE SECRETARY
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May 7, 2014 |
ZUARI INDUSTRIES LTD. Vs. STATE OF GOA THROUGH THE CHIEF
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May 7, 2014 |
A P KAMBLE Vs. STATE OF MAHARASHTRA
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February 27, 2014 |
A PLUS PROJECTS & TECHNOLOGY PVT. LTD. Vs. UNION OF INDIA
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March 13, 2014 |
AADYA MOTOR CAR COMPANY PRIVATE LIMITED Vs. MUNICIPAL COMMISSIONER OF NAGPUR
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October 7, 2014 |
AAJABRAO Vs. KESHARBAI
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January 22, 2014 |
AAKASH ANIL TAMBE Vs. THE STATE OF MAHARASHTRA AND ORS.
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August 8, 2014 |
AAM AADMI PARTY Vs. MUMBAI CRICKET ASSOCIATION
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November 20, 2014 |
AARTI INDUSTRIES LIMITED Vs. UNION OF INDIA
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February 14, 2014 |
AARTI INFRA PROJECT PVT LTD Vs. S P FABRITECH
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March 20, 2014 |
AAWAS BUILDERS Vs. AJIT PATHARE
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December 5, 2014 |
ABDUL AZIZ Vs. MUMBAI METROPOLITAN REGIONAL DEVELOPMENT AUTHORITIES
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September 25, 2014 |
ABDUL GANI ISMAIL TURK Vs. STATE OF MAHARASHTRA
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August 25, 2014 |
ABDUL KHABEER Vs. OSMANODDIN
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November 10, 2014 |
ABDUL QADIR Vs. STATE OF MAHARASHTRA
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December 15, 2014 |
ABDUL QUADIR S/O SULTAN KHAN Vs. STATE OF MAHARASHTRA
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September 4, 2014 |
ABDUL RAFIQUE Vs. YAVATMAL ISLAMIA
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February 13, 2014 |
ABDUL REHMAN ADAMJI SHAIKH Vs. BHURA BASHIR SUBZI FAROSH
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September 26, 2014 |
ABDUL REHMAN SHEIKH HUSSEIN Vs. RAVINDRA VASSANT QUENCRO
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July 10, 2014 |
ABDUL SALAM ABDUL KHALIQUE Vs. SHAH BABU EDUCATION SOCIETY
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May 6, 2014 |
ABDUL SALIM SHAIKH Vs. THE STATE OF MAHARASHTRA
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October 14, 2014 |
ABDUL SALIM SHAIKH Vs. STATE OF MAHARASHTRA
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October 28, 2014 |
ABDUL SHAHID PATEL Vs. RAMESHWARI DEVI GYARSILAL SHARMA
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February 3, 2014 |
ABHAY ANANT CHOUGULE Vs. STATE OF MAHARASHTRA
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October 30, 2014 |
ABHIJEET Vs. ANWARKHAN
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April 22, 2014 |
ABHISHEK BHASKARRAO JADHAV Vs. MAHARASHTRA ANIMAL FISHERY SCIENCES UNIVERSITY
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October 8, 2014 |
ABHISHEK SHANKARRAO THAKARE CHAIRMAN AGRICULTURAL PRODUCE MARKET COMMITTEE Vs. DISTRICT DEPUTY REGISTRAR
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August 7, 2014 |
ABN AMRO BANK MUMBAI PENSIONERS ASSOCIATION Vs. ROYAL BANK OF SCOTLAND NV (FORMERLY ABN AMRO BANK NV)
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April 11, 2014 |
ABU MOOSA AND CO. Vs. UNION OF INDIA
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June 30, 2014 |
ACHUT NANABHAU GAMBHIRE Vs. THE STATE OF MAHARASHTRA
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March 11, 2014 |
ADARSH COOPERATIVE HOUSING SOCIETY LTD. Vs. THE GOVERNMENT OF MAHARASHTRA & ANR.
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May 2, 2014 |
ADARSH ESTATE SAHAKARI GRIHA NIRMAN SANSTA MARYADIT. MUMBAI Vs. STATE OF MAHARASHTRA
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January 20, 2014 |
ADARSH JANATA SAHAKARI BANK LTD Vs. S G DESHPANDE
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April 30, 2014 |
ADARSH JANATA SAHAKARI BANK LTD Vs. ANULA RAJENDRA NILE
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March 26, 2014 |
ADDITIONAL COMMISSIONER OF SALE TAX Vs. ASHOK LEYLAND LTD
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December 9, 2014 |
ADDITIONAL COMMISSIONER OF SALES TAX Vs. MAHYCO MONSANTO BIOTECH (INDIA) LTD
|
April 17, 2014 |
ADDITIONAL COMMISSIONER OF SALES TAX Vs. DANCAL INDIAN PVT. LTD.
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July 1, 2014 |
ADDITIONAL COMMISSIONER OF SALES TAX Vs. NARANG ENTERPRISES
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April 3, 2014 |
ADDITIONAL COMMISSIONER OF SALES TAX VAT-III Vs. JONSON AND JONSON LTD. AND ORS.
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November 28, 2014 |
ADIL PHIROZ MAKHANIA Vs. DILIP GORDHANDAS GONDALIA
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April 29, 2014 |
ADITYA AIR PRODUCTS PVT LTD Vs. SAARTH ENGINEERING AND CONSTRUCTION PVT LTD
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January 15, 2014 |
ADV. AIRES RODRIGUES Vs. COMMUNIDADE OF SERULA
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February 25, 2014 |
ADVANSYS (INDIA) PRIVATE LIMITED, SHRI PANKAJ INDER BALWANI, SMT. SHAKUNTALA BALWANI AND SMT. JAANHVI BALWANI Vs. PONDS INVESTMENT LIMITED AND M/S. THAKUR VAIDYANATH AIYAR & CO.
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May 9, 2014 |
AGAR DISTRIBUTORS Vs. INTELLECTUAL PROPERTY APPELLATE BOARD
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September 17, 2014 |
AGASTI SARV SEVA SANGH Vs. ROHIDAS DHARMA RATHOD
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February 5, 2014 |
AGASTI SARV SEVA SANGH Vs. BANDU S/O MORSING PAWAR
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January 28, 2014 |
AGASTI SARV SEVA SANGH Vs. KAILAS S/O ROHIDAS RATHOD
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January 28, 2014 |
AGNELO CARIDADE LOBO Vs. ADMINISTRATOR OF COMMUNIDADES OF NORTH ZONE
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February 14, 2014 |
AGNELO FILOMENO CAETANO JOSE MENEZES Vs. FRANCISCO ROSARIO MENEZES
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March 21, 2014 |
AGRAWAL CONSTRUCTION Vs. COMMISSIONER OF CENTRAL EXCISE & SERVICE TAX
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December 2, 2014 |
AHMEDNAGAR DISTRICT CENTRAL CO.OP. BANK LTD Vs. VILAS
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January 7, 2014 |
AHMEDNAGAR POSTAL DIVISION DCO OPERATIVE CREDIT SOCIETY LTD Vs. CHIEF POST MASTER GENERAL MAHARASHTRA CIRCLE
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May 9, 2014 |
AIR INDIA EMPLOYEES UNION Vs. AIR INDIA LIMITED
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January 27, 2014 |
AIRES RODRIGUES Vs. STATE OF GOA
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August 5, 2014 |
AIVY DE SOUZA FARIA Vs. ALVARO DE SOUZA FARIA
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February 21, 2014 |
AJANTA PHARMA LTD Vs. ASST COMMISSIONER OF INCOME TAX
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December 16, 2014 |
AJAY Vs. STATE OF MAHARASHTRA
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March 12, 2014 |
AJAY ASHOKRAO GHATOLE Vs. STATE OF MAHARASHTRA
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February 26, 2014 |
AJAY NAIK DESSAI Vs. POLICE INSPECTOR
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February 19, 2014 |
AJAY NANDEDKAR Vs. MRUNALI PRABHAKAR GADGIL
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September 10, 2014 |
AJAY PARMAR Vs. THE STATE OF MAHARASHTRA
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June 19, 2014 |
AJAY RAMESH DHOLE Vs. DEEPAK SHRIDHAR WEGINWAR
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February 21, 2014 |
AJAY SURESH ALANDE Vs. STATE OF MAHARASHTRA
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June 24, 2014 |
AJAY WADHWA Vs. SYMPHONY CO-OPERATIVE HOUSING
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October 29, 2014 |
AJIT B. KERKAR Vs. SHAILENDRA P. MITTAL
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May 8, 2014 |
AJIT KALYANRAO NIGDE Vs. STATE OF MAHARASHTRA
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September 23, 2014 |
AJITNATH JAIN SHWETAMBAR MANDIR TRUST NAGPUR Vs. DNYANESHWAR GULABRAO KALAMKAR
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August 28, 2014 |
AKARAM MALAPPA AAIVALE Vs. STATE OF MAHARASHTRA
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April 16, 2014 |
AKASH LAXMAN SAKAT Vs. STATE OF MAHARASHTRA
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July 28, 2014 |
AKBAR MULLA Vs. STATE OF GOA
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February 3, 2014 |
AKBAT KAIMAT JAAN PASHA Vs. STATE OF MAHARASHTRA
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July 9, 2014 |
AKHIL BHARTIYA DHAMMA SENA Vs. UNION OF INDIA
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February 21, 2014 |
AKHIL BHARTIYA GRAHAK PANCHAYAT THROUGH ITS SECRETARY, ARUN Vs. BINDUMADHAV
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April 2, 2014 |
AKOLE TALUKA EDUCATION SOCIETY AKOLE Vs. ALL INDIA COUNCIL FOR TECHNICAL EDUCATION
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February 12, 2014 |
AKSH OPTIFIBRE LIMITED Vs. EVONIK DEGUSSA GMBH
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August 28, 2014 |
AKSHYAKUMAR HARINARAYAN CHAURASIYA Vs. STATE OF MAHARASHTRA
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April 17, 2014 |
ALANKAR PRIVATE LTD. Vs. CRICKET CLUB OF INDIA LTD.
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January 29, 2014 |
ALBINO FERNANDES Vs. VILLAGE PANCHAYAT OF SIOLEM-SODIEM
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January 16, 2014 |
ALCON ELECTRONICS PVT. LTD. Vs. CELEM S.A.
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September 2, 2014 |
ALFA LAVAL (INDIA) LTD. Vs. UNION OF INDIA
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September 1, 2014 |
ALIZAR PEREIRA Vs. STATE OF GOA
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February 21, 2014 |
ALKA KESHAV TAYADE @ ALKA NAMDEO SHIRSAT Vs. KAILASH PANDURANG PAWAR
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March 26, 2014 |
ALKA TORASKAR @ ASHA PARSEKAR Vs. ASHOK TORASKAR
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February 21, 2014 |
ALLAHABAD BANK Vs. APPELLATE AUTHORITY
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February 4, 2014 |
ALLAHABAD BANK Vs. SHIVGANGA TUBE WELL
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April 9, 2014 |
ALLAN RAJ Vs. STATE
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December 15, 2014 |
ALLANASONS LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX
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June 17, 2014 |
ALOKI Vs. GAJANAN LAHANUJI IDRE
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December 16, 2014 |
ALOKI WD/O ANANDRAO IDRE Vs. GAJANAN LAHANUJI IDRE
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December 4, 2014 |
ALPHA OIL INTERNATIONAL Vs. CHEM LILY
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April 8, 2014 |
ALTINO GRACIAS Vs. PASCOAL DIAS
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January 10, 2014 |
ALZIA FERRAO Vs. STATE REPRESENTED BY PUBLIC PROSECUTOR
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January 23, 2014 |
AM DEVELOPERS REPRESENTED BY ITS PARTNER MR. RAJESH HARILAL SHAH Vs. STATE OF MAHARASHTRA
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April 11, 2014 |
AMALAGIRIS Vs. GENERAL NICE MINERAL TRADING PVT LTD.
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February 19, 2014 |
AMAR NAGAR Vs. VIKAS NARAYAN RAIKAR
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November 5, 2014 |
AMBADAS KALIDAS PANCHAL Vs. PRADEEP BASWANI APPA BADBUDRI
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December 12, 2014 |
AMBADAS KISAN BHAGWAT AND ORS. Vs. STATE OF MAHARASHTRA
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December 24, 2014 |
AMBAJI NARSING MALI Vs. STATE OF MAHARASHTRA
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September 23, 2014 |
AMBIKA BAHU UDDESHIYA GRAM VIKAS SANSTHAN Vs. STATE OF MAHARASHTRA
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September 17, 2014 |
AMBIKA MAHILA MATSYAVYAVASAYIK SAHAKARI SANSTHA LTD. Vs. THE STATE OF MAHARASHTRA
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December 2, 2014 |
AMBOO SALIM ABDUL BARI SIDDIQUI Vs. STATE OF MAHARASHTRA
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March 19, 2014 |
AMBURE P A Vs. VYAPARI SAHAKARI BANK MARYADIT, SOLAPUR
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June 27, 2014 |
AMEY AVINASH NIRMALE Vs. MAHARASHTRA ANIMAL FISHERYSCIENCES UNIVERSITY
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October 9, 2014 |
AMI MERCHANDISING PVT. LTD. Vs. STATE OF MAHARASHTRA
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April 3, 2014 |
AMIABLE LOGISTICS (INDIA) PVT. LTD. Vs. UNION OF INDIA
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February 3, 2014 |
AMIT ANAND PAI RAIKAR Vs. THE STATE OF GOA AND ORS.
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April 30, 2014 |
AMIT ARJUN PHALE Vs. DY. COMMISSIONER OF POLICE, ZONE IV
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April 23, 2014 |
AMIT KUMAR Vs. STATE OF MAHARASHTRA
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September 16, 2014 |
AMIT SATISH SHAH Vs. ARCHANA AMIT SHAH
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October 14, 2014 |
AMITABHUPADHYAY Vs. STATE OF MAHARASHTRA
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September 25, 2014 |
AMOL Vs. STATE OF MAHARASHTRA
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January 8, 2014 |
AMOL RAMESH PAWAR Vs. STATE OF MAHARASHTRA
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February 27, 2014 |
AMOL VISHWANATH BADE Vs. DATTATRAYA DINKAR GHULE
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February 20, 2014 |
AMRAVATI MUNICIPAL CORPORATION Vs. VIJAY MILLS, BADNERA
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March 19, 2014 |
AMRAVATI UNIVERSITY Vs. MILIND S/O BHIMRAO PATIL
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July 24, 2014 |
AMRISHCHANDRA AGARWAL Vs. THE STATE OF MAHARASHTRA
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September 15, 2014 |
AMRITLAKSHMI MACHINE WORKS Vs. COMMISSIONER OF CUSTOMS
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April 23, 2014 |
AMRUT ORNAMENTS Vs. SETT. COMMISSION FOR CUS. & C. EX
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February 20, 2014 |
AMRUTANJAN LIMITED Vs. SHAMROCK INTERNATIONAL LIMITED
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December 12, 2014 |
ANAJANBAI MAHADEO THORAVE AND ORS. Vs. SUBHADRA PRALHAD THORAVE AND ORS.
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August 5, 2014 |
ANAND AND ORS. Vs. VINITA
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February 12, 2014 |
ANAND DHANANJAY NALAWADE Vs. STATE OF MAHARASHTRA
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March 18, 2014 |
ANAND INTERNATIONAL Vs. THE COMMISSIONER OF SALES TAX
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October 14, 2014 |
ANAND P NAIR Vs. SURABHI LIVING HERITAGE PVT LTD
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September 30, 2014 |
ANAND PRABHAKAR JOSHI Vs. STATE OF MAHARASHTRA
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October 1, 2014 |
ANAND S/O NILKANTH KATOLE Vs. SCHEDULED TRIBE CASTE CERTIFICATE SCRUTINY COMMITTEE, AMRAVATI
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April 4, 2014 |
ANAND S/O PUNDALIK BIRHADE Vs. STATE OF MAHARASHTRA
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August 5, 2014 |
ANAND UMASHANKAR MISHRA Vs. THE STATE OF MAHARASHTRA
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July 17, 2014 |
ANANDA BABURAO PAWAGI Vs. STATE OF MAHARASHTRA
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February 14, 2014 |
ANANDRAO Vs. PRASHANT
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June 23, 2014 |
ANANDRAO SITARAM DHANDE Vs. STATE OF MAHARASHTRA
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February 3, 2014 |
ANANT KAVLEKAR Vs. MILAN DANTIE ALIAS ANITA DANTIE
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January 21, 2014 |
ANANTA TUKARAM CHAUDHARY Vs. STATE OF MAHARASHTRA
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July 4, 2014 |
ANANTRAM @ MORU Vs. STATE OF MAHARASHTRA
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July 17, 2014 |
ANDREW TELECOM (I) PVT. LTD. Vs. COMMISSIONER OF CUS. & C. EX.
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April 3, 2014 |
ANEET COUTINHO Vs. ROAQUE COUTINHO
|
January 23, 2014 |
ANIL Vs. STATE OF MAHARASHTRA
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June 11, 2014 |
ANIL Vs. STATE OF MAHARASHTRA AND ORS.
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October 31, 2014 |
ANIL Vs. THE STATE OF MAHARASHTRA
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October 27, 2014 |
ANIL Vs. STATE OF MAHARASHTRA
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August 27, 2014 |
ANIL AMRUTRAO DESHMUKH Vs. STATE OF MAHARASHTRA AND ORS.
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October 31, 2014 |
ANIL BRIJMOHAN TIWARI Vs. ESTATE MANAGER NAGPUR
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July 16, 2014 |
ANIL C GANDHI Vs. MANOHARLAL KISHORILAL GUPTA HUF
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October 31, 2014 |
ANIL DATTATRAY PARAB Vs. JAYADEV BAL THACKERAY
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May 5, 2014 |
ANIL DHONDIBA RAWADE Vs. STATE OF MAHARASHTRA
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July 24, 2014 |
ANIL DHONDU SHINDE Vs. GOVIND JAGNNATH SAMANT
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August 14, 2014 |
ANIL GOVINDRAO SARKATE Vs. STATE OF MAHARASHTRA
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April 1, 2014 |
ANIL HARISHCHANDRA KADU Vs. THE ADDITIONAL COMMISSIONER, AMRAVATI DIVISION
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December 19, 2014 |
ANIL ISHWAR WANKAR Vs. THE STATE OF MAHARASHTRA
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December 22, 2014 |
ANIL MADHAVDAS AHUJA Vs. MARVEL FRAGRANCES PVT. LTD.
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June 18, 2014 |
ANIL MANRAO Vs. STATE OF GOA
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November 24, 2014 |
ANIL MOTIRAM KALYANKAR Vs. SHREE JOGESHWAR MAHADEV MANDIR TRUST
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December 17, 2014 |
ANIL PANCHMATIA Vs. UNION OF INDIA
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March 5, 2014 |
ANIL RAGHUNATH VISHWAKARMA Vs. STATE OF MAHARASHTRA
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January 9, 2014 |
ANIL RAMESH BHUSARI Vs. BHASKAR RAMESH BHUSARI
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June 16, 2014 |
ANIL S/O. HIROJI ULEMALE Vs. SHEETAL PAWAN PATIL
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January 22, 2014 |
ANIL SAGUN GHADI Vs. ANIL CHOPDEKAR
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November 13, 2014 |
ANIS MODH AKHTAR MOTIWALA Vs. UNION OF INDIA
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August 4, 2014 |
ANIS MOHD. RAFIQUE KHAN Vs. THE STATE OF MAHARASHTRA
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December 15, 2014 |
ANITA Vs. UPALE RAYAT SHIKSHAN SANSTHA UPALE
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February 11, 2014 |
ANITA PURUSHOTTAM HIRANANDANI Vs. DWARKA REVCHAND HIRANANDANI AND ORS
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December 1, 2014 |
ANITA SANDIP KHESE Vs. THE STATE OF MAHARASHTRA AND ORS.
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November 24, 2014 |
ANJALI Vs. SUB-DIVISIONAL OFFICER AND ORS.
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November 7, 2014 |
ANJALI AVINASH KULKARNI Vs. PRABODH ARTHA WARDHINI PVT. LTD.
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December 19, 2014 |
ANJANA RIKABCHAND MEHTA Vs. STATE OF MAHARASHTRA
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January 24, 2014 |
ANJANABAI HANUMANTRAO SONAWANE Vs. HINDUSTAN CONSTRUCTION CO LTD
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September 5, 2014 |
ANJANABAI PREMSINGH NAIK Vs. STATE OF MAHARASHTRA AND ORS.
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December 3, 2014 |
ANJANI GHANASHAM DESSAI Vs. DIGAMBER DATTU DESSAI
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August 7, 2014 |
ANJANI GHANASHAM DESSAI Vs. DIGAMBER DATTU DESSAI
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August 13, 2014 |
ANJANI GHANASHAM DESSAI Vs. DIGAMBER DATTU DESSAI
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August 11, 2014 |
ANJU SHAH Vs. STATE
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January 22, 2014 |
ANKITABAI SAHEBRAO NIKALJE Vs. THE ADDITIONAL COLLECTOR, AMBAJOGAI AND ORS.
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June 25, 2014 |
ANKUR SEEDS P LTD Vs. ASHOK S/O JANARDHAN DHUMALE
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September 4, 2014 |
ANKUSH Vs. STATE OF MAHARASHTRA
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January 29, 2014 |
ANKUSH Vs. STATE OF MAHARASHTRA
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January 30, 2014 |
ANKUSH Vs. THE STATE OF MAHARASHTRA
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June 24, 2014 |
ANKUSH Vs. STATE OF MAHARASHTRA
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April 2, 2014 |
ANKUSH Vs. RANJANA AND ORS.
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October 13, 2014 |
ANMOLSINGH SWARNSINGH JABBAL Vs. STATE OF MAHARASHTRA
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March 21, 2014 |
ANNASAHEB CHOUGULE URBAN CO-OPERATIVE BANK LTD. Vs. SUHAS BALKRISHNA SHETE
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April 15, 2014 |
ANNIE FERNANDES Vs. ANTONIO MENDES
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October 1, 2014 |
ANS PVT. LTD. Vs. JAYESH R. AJMERA
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December 1, 2014 |
ANSARI CONSTRUCTIONS COMPANY Vs. STATE OF MAHARASHTRA
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March 6, 2014 |
ANTHONY CARDOZO Vs. MARIA FILOMENA VAZ E ROSARIO
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July 22, 2014 |
ANTHONY FERNANDES S/O AGNELO FERNANDES Vs. STATE
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April 30, 2014 |
ANTHONY JOHN BRITO D COSTA Vs. ANTHONY R. DCOSTA
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September 11, 2014 |
ANTHONY SEBASTIAN AFONSO Vs. PAULO VIEGAS
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March 28, 2014 |
ANTIKABAI SAHEBRAO NIKALJE Vs. THE ADDITIONAL COLLECTOR
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November 10, 2014 |
ANTONIO FERDINO VARELA Vs. THEREZA MARIA ANGELA VARELA
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April 10, 2014 |
ANTONIO FRANCISCO LIGORIO FERNANDES Vs. INACIO FILIPE FERNANDES
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February 27, 2014 |
ANTONIO G BRAGANZA Vs. STATE OF GOA
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February 5, 2014 |
ANTONIO GONSALO AMARAL FERNANDES Vs. STATE OF GOA
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October 31, 2014 |
ANTONIO JOSE DA SILVA Vs. HORIZON REALTORS
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July 4, 2014 |
ANTONIO MENEZES Vs. VITHOLA SHAMBA SHETYE
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January 24, 2014 |
ANTONIO TIAGO D'COSTA Vs. UNION OF INDIA
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February 3, 2014 |
ANUPAM INSULATING INDUSTRIES Vs. STATE OF MAHARASHTRA
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August 8, 2014 |
ANUPAMA ASHOK AHER Vs. ASHOK BAJIRAO AHER
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June 26, 2014 |
ANUSAYABAI Vs. STATE OF MAHARASHTRA
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October 28, 2014 |
ANWAR ELAHI FAZAL ELAHI KHAN Vs. STATE OF MAHARASHTRA
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April 21, 2014 |
ANWAR MUSA SAYYED Vs. STATE OF MAHARASHTRA
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January 21, 2014 |
APM TERMINALS INDIA PVT. LTD. Vs. UNION OF INDIA
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February 24, 2014 |
APPA Vs. THE STATE OF MAHARASHTRA
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November 24, 2014 |
APPARAO RAJARAM PUND Vs. STATE OF MAHARASHTRA
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February 3, 2014 |
APPASAHEB Vs. LAHANU RAMCHANDRA CHOLKE
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September 2, 2014 |
APPASAHEB MALAPPA GURAV Vs. STATE OF MAHARASHTRA
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April 22, 2014 |
APPASO SHANKAR AADSULE Vs. THE STATE OF MAHARASHTRA
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December 17, 2014 |
AQDAS MARITIME AGENCY PVT. LTD. Vs. CENTRAL WAREHOUSING CORPORATION
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July 31, 2014 |
ARADHANA WALKADE Vs. CHANDRASHEKAR
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February 13, 2014 |
ARAVIND SHANKAR MANEGAONKAR (PRIPRIETOR) Vs. THE STATE OF MAHARASHTRA
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November 5, 2014 |
ARCHANA DHIMRAO RANDAYE Vs. KAVITA DILIP CHANGOLE
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October 26, 2014 |
ARCHANA RAMESHWAR SHINGANE Vs. RAMESHWAR VISHNU SHINGANE
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March 10, 2014 |
ARJUN MAHADEV HARMALKAR Vs. THE STATE OF GOA
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November 5, 2014 |
ARJUN S/O BHIMAJI LAKARE Vs. HINDUSTANI MOMIN BANARASI JAATICHE PANCH MANDALI
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February 25, 2014 |
ARJUN SHANKAR WAGH Vs. MAHARASHTRA STATE ROAD TRANSPORT CORPORATION
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March 5, 2014 |
ARMOGAM MUNNASWAMI KOUNDER Vs. STATE OF MAHARASHTRA
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July 30, 2014 |
AROLE CONSTRUCTION PVT LTD Vs. SHAIKH SADULLAH SHAHABUDDIN PEERZADE
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April 11, 2014 |
ARONI COMMERCIALS LIMITED Vs. DY. COMMISSIONER OF INCOME TAX-2
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February 11, 2014 |
ARONI COMMERCIALS LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
July 16, 2014 |
ARONIO AGNELO LUIS FERNANDES Vs. RICHA VAZ
|
January 10, 2014 |
ARPAN JARU BHOSLE Vs. STATE OF MAHARASHTRA
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January 17, 2014 |
ARTIST TREE PVT LTD Vs. CENTRAL BOARD OF DIRECT TAXES
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December 3, 2014 |
ARUN Vs. STATE OF MAHARASHTRA
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August 28, 2014 |
ARUN Vs. PRESIDING OFFICER
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August 1, 2014 |
ARUN Vs. STATE OF MAHARASHTRA
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December 22, 2014 |
ARUN Vs. VARSHA
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October 14, 2014 |
ARUN Vs. SANGMESHWAR TRACTOR AUTHORIZED DEALER AHMEDPUR
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April 2, 2014 |
ARUN R. CHITALE Vs. STATE OF MAHARASHTRA
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February 3, 2014 |
ARUN SHARMA Vs. ROXANN SHARMA
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August 2, 2014 |
ARUN SHIVAJI CHAVARE Vs. PADMAKAR RAMA CHAVARE
|
August 7, 2014 |
ARUN SHRIKRISHNA KATOLE Vs. DIVISIONAL CONTROLLER, MAHARASHTRA STATE ROAD TRANSPORT CORPORATION
|
January 17, 2014 |
ARUNSHARMA Vs. ROXANN SHARMA
|
September 18, 2014 |
ARVIND Vs. THE STATE OF MAHARASHTRA
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March 20, 2014 |
ARVIND Vs. STATE OF MAHARASHTRA
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March 10, 2014 |
ARVIND KUMAR SETH Vs. BABAJI GOVIND SAWANT
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November 20, 2014 |
ARVIND SHAMJI CHHEDA Vs. COMMISSIONER OF INCOME TAX
|
September 12, 2014 |
ARVIND VISHNU PATANKAR Vs. UNIVERSITY GRANTS COMMISSION
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March 20, 2014 |
ASHA Vs. RASHMI TRILOKCHANDRA HEDAOO
|
July 9, 2014 |
ASHA SHAMNDAS BAJAJ Vs. STATE OF MAHARASHTRA
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January 6, 2014 |
ASHADEEP CO-OPERATIVE HOUSING SOCIETY LTD. Vs. M/S. PARESH ASSOCIATES
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April 17, 2014 |
ASHAPURA DEVELOPERS Vs. ADITYA BIRLA RETAIL LTD
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July 31, 2014 |
ASHISH Vs. COMMISSIONER OF POLICE
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July 30, 2014 |
ASHISH SUBHASH BODHADE Vs. STATE OF MAHARASHTRA
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April 30, 2014 |
ASHOK Vs. STATE OF MAHARASHTRA
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April 30, 2014 |
ASHOK Vs. STATE OF MAHARASHTRA
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June 9, 2014 |
ASHOK Vs. STATE OF MAHARASHTRA
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December 17, 2014 |
ASHOK Vs. STATE OF MAHARASHTRA
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January 15, 2014 |
ASHOK Vs. MAHILA VIKAS MANDAL
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July 4, 2014 |
ASHOK Vs. HEAD MASTER ZILLA PARISHAD HIGH SCHOOL
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July 9, 2014 |
ASHOK Vs. SURYABHAN
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March 7, 2014 |
ASHOK @ CHATI LADKE JADHAV Vs. STATE OF MAHARASHTRA
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August 6, 2014 |
ASHOK AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
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July 30, 2014 |
ASHOK BHAURAO SARDAR Vs. STATE OF MAHARASHTRA
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July 17, 2014 |
ASHOK COMMERCIAL ENTERPRISES Vs. PAREKH ALUMINEX LTD
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February 24, 2014 |
ASHOK DATTATRAYA KULKARNI Vs. STATE OF MAHARASHTRA
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October 7, 2014 |
ASHOK GANGADHAR SHEDGE Vs. RAMESH GANGADHAR SHEDGE
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June 9, 2014 |
ASHOK NAMDEO SANGALE Vs. UNION OF INDIA
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June 25, 2014 |
ASHOK NANKRAM AHUJA Vs. STATE OF MAHARASHTRA
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September 25, 2014 |
ASHOK PREMAJI NIRBHAWANE Vs. STATE OF MAHARASHTRA
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April 11, 2014 |
ASHOK RAMBHAN GAIKWAD Vs. STATE OF MAHARASHTRA
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January 9, 2014 |
ASHOK SHIKSHAN SANSTHA Vs. S.N. DUTONDE
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April 28, 2014 |
ASHOK SUDAM DHONGE Vs. STATE OF MAHARASHTRA
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February 24, 2014 |
ASHOK SURI Vs. CBI AND ORS.
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September 29, 2014 |
ASHOK TEOFILO VAZ Vs. STATE OF GOA
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March 4, 2014 |
ASHOK VAIGANKAR Vs. BICHOLIM URBAN CO-OPERATIVE BANK LTD.
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February 13, 2014 |
ASHOO SURENDRANATH TEWARI Vs. DEPUTY SUPERINTENDENT OF POLICE
|
July 11, 2014 |
ASHRAF KHAN Vs. ZAHEEDA KAZI
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January 22, 2014 |
ASHRAF MOHAMMAD CALCATTAWALA AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
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December 4, 2014 |
ASHUTOSH ASHOK PARASRAMPURIYA Vs. GHARRKUL INDUSTRIES PVT LTD
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July 18, 2014 |
ASHWINI KUMAR TANDON Vs. COMMISSIONER OF CUSTOMS (PREVENTIVE)
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March 20, 2014 |
ASHWINI SURESH MOHITE Vs. THE STATE OF MAHARASHTRA AND ORS.
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March 5, 2014 |
ASIAN NATURAL RESOURCES Vs. VITOL S A
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November 27, 2014 |
ASIF KHAN Vs. SHAHANAZBEE
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July 7, 2014 |
ASMA AMIN SIDDIQUI Vs. MAHARASHTRA UNIVERSITY OF HEALTH SCIENCE
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November 26, 2014 |
ASPI S. GOLWALA Vs. BAI RATANBAI & BEHRAMJI KUKA CO-OPERATIVE HOUSING SOCIETY LTD.
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March 20, 2014 |
ASSIS J FERNANDES Vs. SCRUTINY COMMITTEE FOR VERIFICATION OF CASTE CERTIFICATE
|
April 25, 2014 |
ASSOCIATION OF MANAGEMENT OF UNAIDED ENGINEERING COLLEGES Vs. STATE OF MAHARASHTRA
|
September 9, 2014 |
ASSOCIATION OF RECOGNIZED AGENTS REGIONAL AND STATE TRANSPORT AUTHORITY Vs. CHIEF EXECUTIVE ENGINEER
|
March 7, 2014 |
ASTEC LIFE SCIENCE LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
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August 11, 2014 |
ATLANTA LIMITED Vs. EXECUTIVE ENGINEER
|
June 26, 2014 |
ATMARAM ANANDA JAGRUT Vs. RAJARAM
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March 3, 2014 |
ATUL Vs. STATE OF MAHARASHTRA
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January 6, 2014 |
AURA FERNANDES Vs. JOAO JOSE NEPOMOCENO COELHO
|
February 14, 2014 |
AURANGABAD ELECTRICAL CONTRACTORS ASSOCIATION Vs. STATE OF MAHARASHTRA
|
April 10, 2014 |
AURORA PROPERTIES AND INVESTMENTS Vs. BOMBAY SLUM REDEVELOPMENT CORPORATION LTD.
|
September 30, 2014 |
AUTHORIZED OFFICER, STRESSED ASSETS STABILIZATION FUND Vs. DYANDEO LAXMAN PATIL
|
February 13, 2014 |
AVENTIS PHARMA LTD. Vs. ASSISTANT COMMISSIONER OF INCOME-TAX
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September 17, 2014 |
AVINASH Vs. STATE OF MAHARASHTRA
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July 31, 2014 |
AVINASH Vs. GANPAT
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February 27, 2014 |
AVINASH Vs. NAGPUR MUNICIPAL CORPORATION
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January 6, 2014 |
AVINASH GULABRAO MARDIKAR Vs. DIVISIONAL COMMISSIONER
|
August 22, 2014 |
AVINASH KAILASH UGHADE Vs. THE STATE OF MAHARASHTRA AND ORS.
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November 12, 2014 |
AVINASH RAMKRISHNA KASHIWAR Vs. THE STATE OF MAHARASHTRA
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December 10, 2014 |
AVINASH S/O BANSI GHORPADE Vs. STATE OF MAHARASHTRA
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July 3, 2014 |
AVINASH VITTHALRAO CHOUDHARY Vs. STATE OF MAHARASHTRA
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October 14, 2014 |
AVITEL POST STUDIOZ LTD. Vs. HSBC PI HOLDINGS (MAURITIUS) LTD.
|
July 31, 2014 |
AZIZODDIN Vs. PANDIT DINDAYAL NAGARI SAHAKARI PATPEDHI LTD.
|
March 14, 2014 |
B. HIMMATLAL AGRAWAL Vs. MAHARASHTRA STATE POWER GENERATION CO. LTD.
|
April 7, 2014 |
B.C. JHAVERI Vs. STATE OF MAHARASHTRA
|
January 7, 2014 |
B.D. GOEL Vs. EBRAHIM ESSA SODHA
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July 10, 2014 |
B.S.N.L. Vs. DY. COMMR., C. EX. & CUS. DIV.
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April 23, 2014 |
B.V.B.A. SAILAM Vs. M/S. HELIOS JEWELLERY PVT. LTD.
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March 6, 2014 |
BABA NARAYAN CHAMBARE Vs. STATE OF MAHARASHTRA
|
July 30, 2014 |
BABANRAO SHANKAR GHOLAP Vs. STATE OF MAHARASHTRA
|
September 4, 2014 |
BABASAHEB KEDAR SHETKARI Vs. MADHUKAR GHODMARE
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February 18, 2014 |
BABASAHEB KEDAR SHETKARI SAHAKARI SUT GIRNI & ANR. Vs. MADHUKAR GHODMARE AND OTHERS
|
January 16, 2014 |
BABLUSING @ JABEERSINGH Vs. DARBARSINGH
|
March 5, 2014 |
BABU DAGADU AWARI Vs. BABY W/O NAMDEV LAGAD
|
March 24, 2014 |
BABU S/O RAJARAM BAGUL Vs. STATE OF MAHARASHTRA
|
January 22, 2014 |
BABULAL GULABCHAND CHANDAN Vs. STATE OF MAHARASHTRA
|
July 31, 2014 |
BABULAL K SHAH Vs. NEW INDIA ASSURANCE COMPANY LTD
|
December 11, 2014 |
BABULAL RAMA THAKRE Vs. WORK LOAD COMMITTEE
|
November 24, 2014 |
BABURAO Vs. TUKARAM
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March 19, 2014 |
BABURAO KESHAV TAYADE Vs. DISTRICT SELECTION COMMITTEE
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March 4, 2014 |
BABURAO MAHADEORAO BHUSARI Vs. NITIN GOPALRAO PETHE
|
March 27, 2014 |
BABUSH KRISHNA DESAI Vs. STATE OF GOA
|
June 24, 2014 |
BADRINARAYAN SHANKAR BHANDARI Vs. OMPRASKASH SHANKAR BHANDARI
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August 14, 2014 |
BAJAJ ALLIANZ GENERAL INSURANCE CO LTD Vs. ASHWITA ARVIND POLL
|
December 16, 2014 |
BAJAJ ALLIANZ GENERAL INSURANCE CO LTD Vs. FIONA FURTADO
|
March 21, 2014 |
BAJAJ ALLIANZ GENERAL INSURANCE CO LTD Vs. SANGITA WD/O BHAGWAN RAUT
|
November 11, 2014 |
BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD. Vs. SUNITA
|
January 29, 2014 |
BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD. Vs. SANGITA
|
July 21, 2014 |
BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD. Vs. WAHIDBI
|
June 24, 2014 |
BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD. Vs. MEERA
|
February 17, 2014 |
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LTD. Vs. SUNDARI KRISHNA NAIK ALIAS SHOBHAWATI KRISHNA NAIK
|
April 3, 2014 |
BAJAJ ALLIANZ GENERALINSURANCE CO. LTD. Vs. MANGAL GANA JAMBEKAR
|
September 10, 2014 |
BAJAJ ALLIANZ GENERALINSURANCE CO. LTD. Vs. PUSHPA @ BEBI BHOLANATH ZADE
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September 10, 2014 |
BAJAJ AUTO LIMITED Vs. RADHAKISHAN BHAGUJI RAUT
|
April 22, 2014 |
BAJIRAO Vs. SANJAY PRAKASHCHAND KOTHARI
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September 11, 2014 |
BAJIRAO TANAJI MHASNE Vs. STATE OF MAHARASHTRA
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June 10, 2014 |
BAJPE SHIVRAM SHETTY Vs. STATE OF MAHARASHTRA AND ORS.
|
September 17, 2014 |
BAKE @ RAMESH BANSI YADAV Vs. STATE OF MAHARASHTRA
|
March 20, 2014 |
BAKER HUGHES SINGAPORE Vs. SHIV-VANI OIL AND GAS EXPLORAT ION SERVICES LT D
|
November 11, 2014 |
BALAJI Vs. STATE OF MAHARASHTRA
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May 9, 2014 |
BALAJI Vs. STATE OF MAHARASHTRA
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February 10, 2014 |
BALAJI Vs. STATE OF MAHARASHTRA
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February 6, 2014 |
BALAJI Vs. THE STATE OF MAHARASHTRA
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December 11, 2014 |
BALAJI Vs. RAJANNA NARSING DUDLAWAR AND ORS.
|
September 18, 2014 |
BALAJI GANESHRAO PAWAR Vs. THE STATE OF MAHARASHTRA AND ORS.
|
July 3, 2014 |
BALAJI GOODS TRANSPORT COMPANY Vs. STATE OF MAHARASHTRA
|
January 7, 2014 |
BALAJI KRISHNAJI BHOYAR Vs. ZILLA PARISHAD NAGPUR
|
March 18, 2014 |
BALAJI PRESSURE VESSELS LTD. Vs. BHARAT PETROLEUM CORPORATION LTD.
|
November 15, 2014 |
BALAJI RAMAIYA MANTHANWAR Vs. GULABRAO S/O GANPATRAO BAKADE
|
September 19, 2014 |
BALAJI S/O MADHAVRAO KURE Vs. STATE OF MAHARASHTRA
|
February 26, 2014 |
BALAJI STEEL RE-ROLLING MILLS Vs. COMMISSIONER, CENTRAL EXCISE AND CUSTOMS
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January 18, 2014 |
BALAK Vs. STATE OF MAHARASHTRA
|
September 11, 2014 |
BALAM @ ANKUSH ANIL CHAVAN Vs. STATE OF MAHARASHTRA
|
November 14, 2014 |
BALASAHEB Vs. STATE OF MAHARASHTRA
|
August 14, 2014 |
BALASAHEB AMBADAS DHOCKCHAWALE Vs. INDIAN SEAMLESS METAL TUBES LTD.
|
April 17, 2014 |
BALASAHEB BABURAO JAMBULKAR Vs. STATE OF MAHARASHTRA
|
March 14, 2014 |
BALASAHEB BARKU KOLHE Vs. JAGDISH TRYAMBAKRAO MANDLIK
|
November 28, 2014 |
BALASAHEB KASHINATH TAMBE Vs. NANASAHEB JANARDHAN KHADE
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February 13, 2014 |
BALASAHEB SUKHDEV NAVLIKAR Vs. STATE OF MAHARASHTRA
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January 24, 2014 |
BALKRISHNA Vs. PRAKASH
|
January 10, 2014 |
BALKRISHNA LAKSHMI HAND DIDWANI Vs. STATE OF MAHARASHTRA
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June 23, 2014 |
BALLARPURINDUSTRIES LIMITED Vs. ASSISTANT COMMISSIONER
|
June 12, 2014 |
BALU Vs. THE STATE OF MAHARASHTRA
|
June 26, 2014 |
BALU @ SAVLERAM UBALE Vs. STATE OF MAHARASHTRA
|
February 18, 2014 |
BALU GANGARAM MORE Vs. BHIVCHANDRA SHANKAR MORE
|
August 20, 2014 |
BALU KARBHARI DHIKALE Vs. KISAN DEORAM JADHAV
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October 14, 2014 |
BALWANT DAULAT PATIL Vs. STATE OF MAHARASHTRA
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April 8, 2014 |
BANDU RAMRAO MESHRAM Vs. STATE OF MAHARASHTRA
|
January 28, 2014 |
BANK EMPLOYEES UNION, KOLHAPUR Vs. RAJARSHI SHAHU GOVERNMENT SERVANTS
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December 18, 2014 |
BANK OF INDIA Vs. R.V. DESHMUKH
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September 18, 2014 |
BANK OF NEW YORK MELLON Vs. ZENITH INFOTECH LIMITED
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April 16, 2014 |
BANK OF RAJASTHAN LIMITED Vs. SURYAKANT SUKHDEO GITE
|
May 5, 2014 |
BANWARILAL Vs. LATA
|
September 18, 2014 |
BANWARILAL S/O SHRIRAM SHARMA Vs. LATA W/O BANWARILAL SHARMA
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November 10, 2014 |
BAPPASAHEB BHASKAR AWARE Vs. STATE OF MAHARASHTRA
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February 28, 2014 |
BAPU GUNDA MIRJE Vs. STATE OF MAHARASHTRA
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February 27, 2014 |
BAPU NARSING A. CHOUGULE Vs. STATE OF MAHARASHTRA
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April 1, 2014 |
BAPURAO SIDDESHWAR SALAVE Vs. STATE OF MAHARASHTRA
|
January 7, 2014 |
BAPURAO SON OF MAHADEORAO PATMASE Vs. NIRMALABEN WIFE OF RATILAL PANCHMATI
|
September 17, 2014 |
BARKATALI ABDUL RAZZAK KAZI Vs. MANZOOR ABDUL RAZZAK KAZI AND CIDCO
|
April 11, 2014 |
BASANTILAL Vs. RAMASHANKAR
|
February 6, 2014 |
BASF INDIA LTD. Vs. GOVERNMENT OF MAHARASHTRA
|
August 1, 2014 |
BASHEER S/O AMIR PATEL Vs. DNYANESHWAR S/O BHIKARCHAND
|
November 24, 2014 |
BASHIR JANUBHAI PATHAN Vs. STATE OF MAHARASHTRA
|
July 3, 2014 |
BASILIA M GOMES Vs. ZUARI AGRO CHEMICALS LTD
|
August 5, 2014 |
BAYER CORPORATION Vs. UNION OF INDIA
|
July 15, 2014 |
BEBIBAI SANTUJI NAIKWADI Vs. SOW. KALPANABAI KASHINATH SANGAMNERKAR
|
January 21, 2014 |
BELLARMIN PETER FERNANDES @ ELIAS BERNARDO FERNANDES Vs. NAGENDRA KOTTARKAR
|
April 4, 2014 |
BENNET COLEMAN AND CO LTD Vs. BENNET COLEMAN AND CO LTD
|
November 7, 2014 |
BENU RAMESH AGARWAL Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 20, 2014 |
BERNARDO RIGORBERTO DE CORACAO DE JESUS FONSECA Vs. JOSE GUIDO DE LOYOLA FURTADO
|
December 15, 2014 |
BHADRAWATI SHIKSHAN SANSTHA Vs. HASHIB PASHA
|
August 2, 2014 |
BHAGAT GOPALDAS THAKRANI Vs. STATE OF MAHARASHTRA
|
April 4, 2014 |
BHAGWAN Vs. VAISHALI
|
March 28, 2014 |
BHAGWAN Vs. STATE OF MAHARASHTRA
|
November 5, 2014 |
BHAGWAN Vs. THE STATE OF MAHARASHTRA
|
November 25, 2014 |
BHAGWAN BABURAO ALHAT AND ORS. Vs. THE STATE OF MAHARASHTRA
|
June 19, 2014 |
BHAGWAN DATTATRAYA BUDUKH Vs. VISHWANATH PANDHARINATH JOSHI
|
August 7, 2014 |
BHAGWAN MAHAVIR PRIMARY SCHOOL Vs. LEARNED PRESIDING OFFICER
|
February 11, 2014 |
BHAGWANDAS Vs. THE GOVERNMENT OF MAHARASHTRA
|
June 12, 2014 |
BHAGWAT SHESHRAO BHUTEKAR Vs. TULSHIRAM
|
March 25, 2014 |
BHAIYALAL BABULALNAND Vs. STATE OF MAHARASHTRA
|
November 12, 2014 |
BHAKTA BAHADUR Vs. INSPECTOR GENERAL OF PRISONS
|
January 27, 2014 |
BHALCHANDRA Vs. SHARDABAI
|
July 15, 2014 |
BHALSING SAHEBRAO JAGDALE Vs. LATABAI AND ORS.
|
July 24, 2014 |
BHANDARA ZILLA PARISHAD WA PANCHAYAT SAMITI KARAMACHARI SAHAKARI SANSTHA LTD. Vs. DIVISIONAL JOINT REGISTRAR
|
November 7, 2014 |
BHANUDAS RANOBA TELE Vs. STATE OF MAHARASHTRA
|
December 24, 2014 |
BHANUDAS YESHWANT NAGAWADE Vs. DHONDIBA @ BHIMRAO BHANUDAS NAGAWADE
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April 28, 2014 |
BHARAT AGENCIES Vs. VALLABHDAS
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February 4, 2014 |
BHARAT BABULAL MAKWANA Vs. NAROTTAM V. SHETH
|
September 25, 2014 |
BHARAT BIJLEE LIMITED Vs. ASSISTANT COMMISSIONER OF INCOME TAX, MUMBAI
|
March 5, 2014 |
BHARAT KANTILAL DALAL Vs. GIRDHARLAL NATHUBHAI DALAL
|
December 18, 2014 |
BHARAT MORU MAHADIK Vs. STATE OF MAHARASHTRA
|
February 14, 2014 |
BHARAT RAMKISHAN WADKAR Vs. STATE OF MAHARASHTRA
|
February 11, 2014 |
BHARAT SANCHAR NIGAM LTD Vs. REGIONAL PROVIDENT FUND COMMISSIONER 1
|
April 11, 2014 |
BHARATI SEN Vs. SNDT WOMENS UNIVERSITY
|
May 7, 2014 |
BHARATIYA KAMGAR SENA Vs. OTIS ELEVATOR EMPLOYEES UNION
|
October 9, 2014 |
BHARTI AIRTEL LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 26, 2014 |
BHARTIYA R.B. DAMLE GRAM SUDHAR AND SHIKSHAN PRACHAR SOCIETY Vs. SMITA
|
August 14, 2014 |
BHARTIYA SEVA ACHARYA EDUCATION SOCIETY Vs. SCHOOL TRIBUNAL, CIVIL LINES
|
January 28, 2014 |
BHARTIYA VIDYA SABHA Vs. VIDYAVIHAR PALM-VIEW CO-OP HOUSING SOCIETY LTD
|
October 28, 2014 |
BHASKAR Vs. THE STATE OF MAHARASHTRA
|
July 3, 2014 |
BHASKAR CHANDRA LONDHE Vs. STATE OF MAHARASHTRA
|
February 21, 2014 |
BHASKAR DNYANU SHINDE Vs. STATE OF MAHARASHTRA
|
April 4, 2014 |
BHASKAR JANARDHAN MANE Vs. THE STATE OF MAHARASHTRA
|
October 30, 2014 |
BHASKAR JANU KHADME Vs. STATE OF MAHARASHTRA
|
April 16, 2014 |
BHASKAR S/O NARAYAN KHANDARE Vs. RAMESH S/O BHIMRAO GHOGRE
|
February 24, 2014 |
BHASKAR VITTHAL PALHADE Vs. MURLIDHAR PRABHAKAR PALHADE
|
June 12, 2014 |
BHATIA INDUSTRIES AND INFRASTRUCTURE LTD. Vs. STATE OF MAHARASHTRA AND ORS.
|
December 4, 2014 |
BHAURAO Vs. WAINGANGA KRISHNA KSHETRIYA GRAMIN BANK
|
February 13, 2014 |
BHAURAO Vs. SANTOSH
|
July 1, 2014 |
BHAUSAHEB RAJARAM DHANWATE Vs. MULA-PRAVARA ELECTRIC CO-OPERATIVE SOCIETY LTD.
|
March 6, 2014 |
BHAUSAHEB SAHADU JAKHERE Vs. THE STATE OF MAHARASHTRA
|
September 26, 2014 |
BHAUSING S/O VINAYAK THAKUR Vs. STATE OF MAHARASHTRA
|
May 5, 2014 |
BHAVANI COTEX Vs. C A GALIAKOTWALA & CO PVT LTD
|
January 21, 2014 |
BHAWANA Vs. NAVNEET
|
October 28, 2014 |
BHAWARLAL SHANKARLAL SARDA Vs. STATE OF MAHARASHTRA
|
January 18, 2014 |
BHIKU RADKA KARELA Vs. STATE OF MAHARASHTRA
|
July 25, 2014 |
BHIKUBEE Vs. STATE OF MAHARASHTRA
|
January 22, 2014 |
BHILAJI BANDU SUTAR & LOHAR Vs. RANGARAO SHANKAR SUTAR
|
December 8, 2014 |
BHIMANNA GANPATI DHOTRE Vs. THE STATE OF MAHARASHTRA AND ORS.
|
July 3, 2014 |
BHIMRAO BABAN SHINDE Vs. STATE OF MAHARASHTRA
|
July 18, 2014 |
BHIMRAO RAGHU SONAVANE Vs. STATE OF MAHARASHTRA
|
July 28, 2014 |
BHIMSING KHETEYA WASAVE Vs. STATE OF MAHARASHTRA
|
March 28, 2014 |
BHIWA SIDHU PATIL AND ORS. Vs. THE STATE OF MAHARASHTRA
|
November 20, 2014 |
BHOLANATH SUSHIL SARKAR Vs. INGALE SHIKSHAN PRASARAK MANDAL, BENGALI CAMP
|
June 30, 2014 |
BHUJANG Vs. STATE OF MAHARASHTRA
|
April 4, 2014 |
BHUKANT PRABHU Vs. AJAY GUNO KERKAR
|
January 18, 2014 |
BHUPENDRA Vs. STATE OF MAHARASHTRA
|
April 1, 2014 |
BHUPENDRA S/O BHAGWAT TURKAR Vs. HOMRAJ S/O ZITUJI MESHRAM
|
January 10, 2014 |
BIBANSINGH Vs. THE STATE OF MAHARASHTRA
|
July 1, 2014 |
BIBHAS CHANDRA SINGH Vs. STATE OF MAHARASHTRA
|
December 24, 2014 |
BICHOLIM URBAN CO-OPERATIVE BANK LTD Vs. ANIL MADHUSUDAN SAWANT
|
November 14, 2014 |
BIJA S/O MAROTI HATWAR Vs. KISAN S/O CHIRKUT PADOLE
|
July 24, 2014 |
BINDDADIN RAMASRAY VARMA Vs. RAMSAJIVANSINGH B. SINGH
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September 22, 2014 |
BMA COMMODITIES PVT LTD Vs. KABERI MONDAL
|
December 17, 2014 |
BMA COMMODITIES PVT. LTD. Vs. KABERI MONDAL
|
December 5, 2014 |
BOARD OF TRUSTEES OF JAWAHARLAL NEHRU PORT TRUST Vs. C.C.E.
|
March 4, 2014 |
BOMBAY RAYON FASHIONS LIMITED Vs. THE STATE OF MAHARASHTRA
|
September 22, 2014 |
BOMBAY STOCK EXCHANGE LTD. Vs. DEPUTY DIRECTOR OF INCOME TAX
|
June 12, 2014 |
BOMBAY TARPAULIN MERCHANTS ASSOCIATION Vs. STATE OF MAHARASHTRA
|
April 3, 2014 |
BOMBINO EXPRESS PVT. LTD. Vs. CHIEF COMMISSIONER OF CUSTOMS
|
October 13, 2014 |
BORIVALI EDUCATION SOCIETY Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY
|
February 10, 2014 |
BRIAN CASTELLINO Vs. BELL FINVEST (INDIA) LIMITED
|
December 23, 2014 |
BRIAN ROBERT ALEXANDER Vs. A G ENTERPRISES
|
March 26, 2014 |
BRIHAN KARAN SUGAR SYNDICATE PRIVATE LIMITED Vs. SOUTH KONKAN DISTILLERIES
|
September 2, 2014 |
BRIHAN KARAN SUGAR SYNDICATE PVT. LTD. Vs. LOKRANJAN BREWERIES PVT. LTD.
|
September 2, 2014 |
BRIZO REALITY COMPANY PVT. LTD. Vs. ADITYA BIRLA FINANCE LTD.
|
June 20, 2014 |
BRUNO MENDONCA S/O LATE SHRI ROMAO MENDONCA Vs. UNION OF INDIA
|
June 27, 2014 |
BTP STRUCTURAL (I) PVT LTD Vs. BHARAT PETROLEUM CORPORATION LTD
|
June 30, 2014 |
BTP STRUCTURAL (I) PVT. LTD. Vs. BHARAT PETROLEUM CORPORATION LTD.
|
June 20, 2014 |
BULDHANA URBAN CO-OPERATIVE CREDIT SOCIETY LTD. AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
|
December 9, 2014 |
BULK SHIP MANAGEMENT S.E.A. Vs. THE BUNKERS ONBOARD
|
July 8, 2014 |
BUSINESS INDIA Vs. JOINT COMMISSIONER OF INCOME TAX
|
September 22, 2014 |
C.C.E. & C. Vs. TERNA SETHKARI SAHAKARI SAKHAR KARKHANA LTD.
|
March 21, 2014 |
C.C.E., C. & S.T. Vs. S.R.J. PEETY STEELS JALNA PVT. LTD.
|
April 10, 2014 |
C.P. BHARGAV Vs. MANDABAI
|
January 30, 2014 |
C.P. MOTA & CO. Vs. COMMISSIONER OF CUSTOMS (GENERAL)
|
March 28, 2014 |
CABIDO DA SE PRIMACIAL DE GOA Vs. PEDRO FERNANDES
|
August 26, 2014 |
CADILA HEALTHCARE LTD. Vs. UNION OF INDIA
|
September 15, 2014 |
CAETANO GOMES Vs. ANA FERNANDES
|
June 10, 2014 |
CAJETAN CORDEIRO Vs. RAJENDRA KUMAR MOTWANI
|
April 24, 2014 |
CAJY FERNANDES Vs. STATE OF GOA AND ORS.
|
November 27, 2014 |
CANARA BANK Vs. DEBTS RECOVERY APPELLATE TRIBUNAL
|
May 6, 2014 |
CANOSSA SOCIETY, CANOSSA CONVENT Vs. COMMISSIONER, SOCIAL WELFARE, DIRECTORATE, GOVERNMENT OF MAHARASHTRA
|
May 7, 2014 |
CAPT P C ACHARYA Vs. OFFICIAL LIQUIDATOR AS LIQUIDATOR OF CROWN MARITIME COMPANY
|
February 27, 2014 |
CAPTAIN PERCY MEHER MASTER Vs. THE STATE OF MAHARASHTRA
|
January 18, 2014 |
CAPTAIN TERENCE JAMES VERMA Vs. RAYMOND LIMITED
|
November 28, 2014 |
CARIDADE RODRIGUES Vs. DOMINGOS FERNANDES
|
June 26, 2014 |
CARLA GUIOMAR SOUZA Vs. STATE OF GOA
|
January 7, 2014 |
CARLOS TAVORA Vs. BOSHAN DEVELOPERS PVT. LTD.
|
August 1, 2014 |
CASIMIRO CORREIA Vs. EXECUTIVE ENGINEER
|
September 18, 2014 |
CASIMIRO CORREIA Vs. EXECUTIVE ENGINEER; COLLECTOR & SDO & L A O
|
August 8, 2014 |
CEAT LIMITED Vs. UNION OF INDIA
|
February 14, 2014 |
CEAT LIMITED Vs. UNION OF INDIA
|
December 23, 2014 |
CENTRAL BUREAU OF INVESTIGATION Vs. ARJUN KRISHNA FADTE
|
February 12, 2014 |
CENTRAL BUREAU OF INVESTIGATION Vs. BHUPEN CHAMPAKLAL DALAL
|
January 18, 2014 |
CENTRAL BUREAU OF INVESTIGATION ANTI-CORRUPTION BRANCH, MUMBAI Vs. STATE OF MAHARASHTRA
|
November 19, 2014 |
CENTRAL RAILWAY Vs. COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS
|
June 13, 2014 |
CENTRAL RAILWAY Vs. COMMISSIONER OF C. EX. & CUSTOMS
|
August 11, 2014 |
CENTURY TEXTILES AND INDUSTRIES LTD. Vs. NUSLI NEVILLE WADIA, OF MUMBAI
|
April 29, 2014 |
CHALISGAON EDUCATION SOCIETY Vs. STATE OF MAHARASHTRA
|
November 26, 2014 |
CHALISGAON MUNICIPAL COUNCIL Vs. STATE OF MAHARASHTRA
|
January 29, 2014 |
CHANCHAL Vs. GANGARAM DAJIBA NAGARE
|
June 27, 2014 |
CHANDABAI Vs. MEHMOOD KHAN ABDUL HAMID KHAN
|
April 4, 2014 |
CHANDANSINGH Vs. KOKILA
|
August 13, 2014 |
CHANDRABAI Vs. VENKATRAO TULSHIRAM SAMINDRACHE
|
July 10, 2014 |
CHANDRABHAN CHUNILAL AGARWAL Vs. SHARAD
|
May 6, 2014 |
CHANDRABHAN SUKHADEO SANGLE Vs. URBAN DEVELOPMENT DEPARTMENT
|
March 20, 2014 |
CHANDRAHAS NARAYAN PUJARI Vs. THE STATE OF MAHARASHTRA
|
November 21, 2014 |
CHANDRAKANT Vs. STATE OF MAHARASHTRA
|
March 14, 2014 |
CHANDRAKANT BABURAO GONDHALI Vs. DY. DIRECTOR OF SOCIAL WELFARE
|
December 9, 2014 |
CHANDRAKANT BALKRISHNA SHEDGE Vs. STATE OF MAHARASHTRA
|
June 11, 2014 |
CHANDRAKANT GANGARAM SINAI SINGBAL Vs. GOPINATH SOIRU POROB ALIAS PRABHU
|
December 22, 2014 |
CHANDRAKANT PEDNEKAR Vs. PRADEEP D. CHODNEKAR
|
April 4, 2014 |
CHANDRAPPA DURGAPPA HARIJAN Vs. HARISHCHANDRA UMESH PARULEKAR
|
May 2, 2014 |
CHANDRASHEKHAR Vs. SHAKUNTALABAI GIRDHARILAL JAIN
|
January 16, 2014 |
CHANDRAVATI SAGUN GHADI Vs. ANIL CHOPDEKAR S/O NARAYAN CHOPDEKAR
|
December 4, 2014 |
CHARAK PHARMA PVT LTD Vs. GLENMARK PHARMACEUTICALS LTD
|
January 21, 2014 |
CHARANDAS VALLABHDAS MARIWALA AND OTHERS Vs. STATE OF MAHARASHTRA
|
July 10, 2014 |
CHARUSHEELA DEVIDAS DOIFODE Vs. SURESH DAULATRAO VIRULKAR
|
July 7, 2014 |
CHATER S. JAIN Vs. B. ABDUL KADAR
|
April 1, 2014 |
CHAYA Vs. SURESH
|
June 27, 2014 |
CHEM LILY,
MALTESE FLAG TOGETHER PRESENTLY AT PORT Vs. CHEM LILY AND HER OWNERS AND ALL OTHER PERSONS
|
April 8, 2014 |
CHHANNULAL PANDURANG SHENDE Vs. STATE OF MAHARASHTRA
|
April 8, 2014 |
CHHAYA W/O UKUNDRAO PARTEKI Vs. STATE OF MAHARASHTRA
|
April 22, 2014 |
CHHAYABAI Vs. ANSHUL IMPEX PVT. LTD.
|
February 20, 2014 |
CHHEDILAL @ SHIVA RAMLAL NIRMAL Vs. STATE OF MAHARASHTRA
|
January 21, 2014 |
CHHOTABHAI JETHABHAI PATEL AND COMPANY Vs. VITHOBA RAGHUJI SHENDE AND ORS.
|
November 19, 2014 |
CHIDI ANTHONY UZOUKWU Vs. UNION OF INDIA
|
July 24, 2014 |
CHIEF ENGINEER, IRRIGATION VIBHAG (GOVT. OF MAHARASHTRA), SINCHAN BHAVAN, CIVIL LINES Vs. SADARAM MUKA SAHARE
|
October 31, 2014 |
CHIEF EXECUTIVE OFFICER Vs. MANGAL
|
March 6, 2014 |
CHIEF EXECUTIVE OFFICER, GOA STATE CO-OPERATIVE BANK LTD. Vs. YASHODA YASHWANT NAIK MAINKAR
|
March 28, 2014 |
CHIEF MANAGER, FEDERAL BANK LTD. Vs. STATE OF GOA
|
March 26, 2014 |
CHIEF MANAGING DIRECTOR Vs. ARIHANT INDUSTRIES
|
February 14, 2014 |
CHIEF OFFICER Vs. MANOJ ACHYUT BHOSLE
|
January 23, 2014 |
CHINTAMAN SITARAM BAJAD Vs. SHANKAR SONAJI SHINGNE
|
January 7, 2014 |
CIPLA LIMITED Vs. CIPLA INDUSTRIES PVT. LTD
|
January 23, 2014 |
CITY & INDUS. DEV. COPRN. OF MAHARASHTRA LTD. Vs. C.S.T.
|
October 13, 2014 |
CITY CENTRAL MALL NASHIK P. LTD. Vs. COMMR. OF SERVICE TAX
|
January 7, 2014 |
CLAUDIOS. X. PEREIRA Vs. MOHANVASUDEV SALKAR
|
September 17, 2014 |
COCA-COLA INDIA (P.) LTD. Vs. ASSISTANT REGISTRAR
|
August 14, 2014 |
COCA-COLA INDIA (P.) LTD. Vs. ASSISTANT REGISTRAR REPRESENTING INCOME TAX APPELLATE TRIBUNAL
|
March 4, 2014 |
COIRO MALGO VELIPO Vs. SOCIEDADE TIMBLO IRMAOS
|
January 24, 2014 |
COLLECTOR, AMRAVATI CAMP Vs. SAU. VIMAL DEVIDAS KALE
|
April 11, 2014 |
COLLIN CURRY Vs. GOA COASTAL ZONE MANAGEMENT AUTHORITY
|
December 24, 2014 |
COMMANDANT, S.R.P.F. Vs. AMRATA
|
November 7, 2014 |
COMMANDING OFFICER, INS HANSA, DABOLIM,
VASCO DA GAMA, GOA Vs. RAGHBIR SINGH LT
|
April 10, 2014 |
COMMISSION OF INCOME TAX-2 Vs. M/S. INDUSIND BANK LTD.
|
October 7, 2014 |
COMMISSIONER OF C. EX Vs. ROCKET ENGG. CORPORATION LTD
|
February 17, 2014 |
COMMISSIONER OF C. EX. Vs. N.T.B. INTERNATIONAL PVT. LTD.
|
February 18, 2014 |
COMMISSIONER OF C. EX. Vs. SULAKI CHEMICALS PVT. LTD.
|
February 20, 2014 |
COMMISSIONER OF C. EX. Vs. COMBITIC GLOBAL CAPLET PVT. LTD.
|
August 26, 2014 |
COMMISSIONER OF C. EX., THANE-I Vs. TECHNOCRAFT INDUSTRIES (I) LTD.
|
March 28, 2014 |
COMMISSIONER OF CENTRAL EXCISE Vs. CIPLA LTD.
|
November 17, 2014 |
COMMISSIONER OF CENTRAL EXCISE Vs. SIDDHESHWAR TEXTILE MILLS PVT. LTD.
|
November 10, 2014 |
COMMISSIONER OF CENTRAL EXCISE Vs. JYOTI STRUCTURE LTD.
|
September 1, 2014 |
COMMISSIONER OF CENTRAL EXCISE Vs. DUJODWALA PRODUCTS LTD.
|
October 27, 2014 |
COMMISSIONER OF CENTRAL EXCISE Vs. MAHINDRA AND MAHINDRA LTD.
|
March 20, 2014 |
COMMISSIONER OF CENTRAL EXCISE Vs. CIPLA LTD.
|
July 3, 2014 |
COMMISSIONER OF CENTRAL EXCISE Vs. GOLDEN TABACCO LTD.
|
July 22, 2014 |
COMMISSIONER OF CENTRAL EXCISE Vs. JSW STEEL LTD.
|
March 28, 2014 |
COMMISSIONER OF CENTRAL EXCISE Vs. KAPOOR INDUSTRIES
|
February 17, 2014 |
COMMISSIONER OF CENTRAL EXCISE Vs. JUBILANT ORGANOSYS LTD
|
December 22, 2014 |
COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS, AURANGABAD DIVISION Vs. ENDURANCE TECHNOLOGY PVT LTD
|
December 2, 2014 |
COMMISSIONER OF CUS. (EP) Vs. NATIONAL STEEL & AGRO INDUSTRIES LTD.
|
March 28, 2014 |
COMMISSIONER OF CUS., C. EX. & SERVICE TAX Vs. JOLLY BOARD LTD.
|
June 20, 2014 |
COMMISSIONER OF CUS., CSI AIRPORT Vs. GYANCHAND JAIN
|
March 27, 2014 |
COMMISSIONER OF CUSTOMS Vs. HIND OFFSHORE PVT. LTD.
|
February 14, 2014 |
COMMISSIONER OF CUSTOMS Vs. M.K. SHIPPING SERVICES
|
March 20, 2014 |
COMMISSIONER OF CUSTOMS Vs. INDO ZINC LTD.
|
March 21, 2014 |
COMMISSIONER OF CUSTOMS Vs. PANKAJ KISHORE JHUNJHUNWALA
|
July 7, 2014 |
COMMISSIONER OF CUSTOMS Vs. KAMLESH KHICHA
|
November 11, 2014 |
COMMISSIONER OF CUSTOMS (EXPORT) Vs. GOAN HOTELS AND CLUBS PVT. LTD.
|
June 12, 2014 |
COMMISSIONER OF INCOME TAX Vs. PANCARD CLUBS LTD.
|
May 9, 2014 |
COMMISSIONER OF INCOME TAX Vs. LARSEN AND TOUBRO LTD.
|
July 10, 2014 |
COMMISSIONER OF INCOME TAX Vs. D.V. PARANJAPE
|
August 6, 2014 |
COMMISSIONER OF INCOME TAX Vs. RUCHA ENGINEERS PVT LTD
|
November 24, 2014 |
COMMISSIONER OF INCOME TAX Vs. SONATA SOFTWARE LTD.
|
October 29, 2014 |
COMMISSIONER OF INCOME TAX Vs. APNA ORGANICS P. LTD.
|
November 7, 2014 |
COMMISSIONER OF INCOME TAX Vs. MANGALORE REFINERIES AND PETROCHEMICALS LTD.
|
May 7, 2014 |
COMMISSIONER OF INCOME TAX Vs. JALAJ BATRA
|
November 12, 2014 |
COMMISSIONER OF INCOME TAX Vs. HAPPY HOME ENTERPRISES
|
September 19, 2014 |
COMMISSIONER OF INCOME TAX Vs. JYOTI PRAKASH DUTTA
|
July 25, 2014 |
COMMISSIONER OF INCOME TAX Vs. LIC HOUSING FINANCE LTD.
|
September 12, 2014 |
COMMISSIONER OF INCOME TAX Vs. LORD KRISHNA BANK LTD.
|
July 4, 2014 |
COMMISSIONER OF INCOME TAX Vs. HERMES DEVELOPERS
|
November 27, 2014 |
COMMISSIONER OF INCOME TAX Vs. FOMENTO BARGES PVT LTD
|
October 8, 2014 |
COMMISSIONER OF INCOME TAX Vs. SIDDHESHWAR SAHAKARI SAKHAR KARKHANA LTD
|
September 5, 2014 |
COMMISSIONER OF INCOME TAX Vs. FORTUNE HOTELS AND ESTATES PVT. LTD.
|
September 26, 2014 |
COMMISSIONER OF INCOME TAX Vs. KIRLOSKAR OIL ENGINES LTD.
|
April 17, 2014 |
COMMISSIONER OF INCOME TAX Vs. IMPACT CONTAINERS PVT. LTD.
|
July 4, 2014 |
COMMISSIONER OF INCOME TAX Vs. V.M. SALGAONKAR & BROS (P) LTD.
|
August 13, 2014 |
COMMISSIONER OF INCOME TAX Vs. BHARAT BIJLEE LTD.
|
May 9, 2014 |
COMMISSIONER OF INCOME TAX Vs. TIP TOP TYPOGRAPHY
|
August 8, 2014 |
COMMISSIONER OF INCOME TAX Vs. LOREAL INDIA (P.) LTD.
|
November 7, 2014 |
COMMISSIONER OF INCOME TAX Vs. SULZER INDIA LIMITED
|
December 5, 2014 |
COMMISSIONER OF INCOME TAX Vs. TITAN TIME PRODUCTS LTD.
|
November 20, 2014 |
COMMISSIONER OF INCOME TAX Vs. MAERSK GLOBAL SERVICE CENTRE (I) PVT LTD
|
August 22, 2014 |
COMMISSIONER OF INCOME TAX Vs. VIR VIKRAM VAID
|
September 1, 2014 |
COMMISSIONER OF INCOME TAX Vs. DEVDAS NAIK
|
June 10, 2014 |
COMMISSIONER OF INCOME TAX Vs. VALIANT GLASS WORKS PVT. LTD.
|
August 13, 2014 |
COMMISSIONER OF INCOME TAX Vs. HINDUSTAN CONSTRUCTION CO. LTD.
|
September 3, 2014 |
COMMISSIONER OF INCOME TAX Vs. NAYAN BUILDERS AND DEVELOPERS
|
July 8, 2014 |
COMMISSIONER OF INCOME TAX Vs. INDUSIND BANK LTD.
|
October 9, 2014 |
COMMISSIONER OF INCOME TAX Vs. ESSAR STEEL LTD
|
December 24, 2014 |
COMMISSIONER OF INCOME TAX Vs. SAIRANG DEVELOPERS AND PROMOTERS P. LTD
|
April 28, 2014 |
COMMISSIONER OF INCOME TAX Vs. INTERVET INDIA (P) LTD
|
April 1, 2014 |
COMMISSIONER OF INCOME TAX Vs. DEEPAK FERTILIZERS AND PETROCHEMICALS CORPORATION LTD.
|
April 1, 2014 |
COMMISSIONER OF INCOME TAX Vs. CASCADE HOLDINGS P. LTD.
|
April 1, 2014 |
COMMISSIONER OF INCOME TAX Vs. INCOME TAX SETTLEMENT COMMISSION
|
February 28, 2014 |
COMMISSIONER OF INCOME TAX Vs. BOBCARDS LTD
|
December 17, 2014 |
COMMISSIONER OF INCOME TAX Vs. INDUSIND BANK LTD.
|
September 24, 2014 |
COMMISSIONER OF INCOME TAX Vs. SMART LINK NETWORK SYSTEMS
|
April 2, 2014 |
COMMISSIONER OF INCOME TAX Vs. MANJU R GUPTA
|
December 24, 2014 |
COMMISSIONER OF INCOME TAX Vs. TATA PETRODYNE LTD
|
December 19, 2014 |
COMMISSIONER OF INCOME TAX­-18 Vs. SAMBHAJI NAGAR CO­-OP. HSG. SOCIETY LTD.
|
December 11, 2014 |
COMMISSIONER OF INCOME TAX, BOMBAY CITY III Vs. MONTEDISON OF ITALY
|
August 8, 2014 |
COMMISSIONER OF INCOME TAX-10 Vs. COLGATE PALMOLIVE (INDIA) LTD.
|
December 10, 2014 |
COMMISSIONER OF INCOME TAX-11 Vs. N.G.C. NETWORK INDIA P. LTD.
|
October 13, 2014 |
COMMISSIONER OF INCOME TAX-11 Vs. BINA INDRAKUMAR
|
December 17, 2014 |
COMMISSIONER OF INCOME TAX-13 Vs. PUJA PRINTS
|
January 15, 2014 |
COMMISSIONER OF INCOME TAX-13 Vs. SHYAM R. PAWAR
|
December 10, 2014 |
COMMISSIONER OF INCOME TAX-16 Vs. VISHINDAS HOLARAM
|
August 28, 2014 |
COMMISSIONER OF INCOME TAX-2 Vs. TECH MAHINDRA LTD.
|
July 10, 2014 |
COMMISSIONER OF INCOME TAX-2 Vs. HDFC BANK LTD
|
July 23, 2014 |
COMMISSIONER OF INCOME TAX-4 Vs. M/S HINDUSTAN ORGANICS CHEMICALS LTD.
|
July 11, 2014 |
COMMISSIONER OF INCOME TAX-4 Vs. ANGEL INFIN (P.) LTD.
|
March 3, 2014 |
COMMISSIONER OF INCOME TAX-5 Vs. CADBURY INDIA LTD.
|
November 14, 2014 |
COMMISSIONER OF INCOME TAX-8 Vs. N.S.N. JEWELLERS (P.) LTD.
|
August 21, 2014 |
COMMISSIONER OF INCOME TAX-I Vs. CLARIANT (INDIA) LTD.
|
April 21, 2014 |
COMMISSIONER OF INCOME TAX-II Vs. HDFC BANK LTD
|
July 17, 2014 |
COMMISSIONER OF INCOME TAX-IV Vs. SYMANTEE SOFTWARE INDIA
|
December 12, 2014 |
COMMISSIONER OF INCOME-TAX Vs. ANIL KUMAR NEHRU
|
April 15, 2014 |
COMMISSIONER OF INCOME-TAX Vs. KISAN RATILAL CHOKSEY SHARE AND SECURITIES PVT. LTD.
|
April 17, 2014 |
COMMISSIONER OF INCOME-TAX Vs. HARIT EXPORTS LTD.
|
July 17, 2014 |
COMMISSIONER OF INCOME-TAX, BOMBAY CITY II Vs. MAFATLAL DYES AND CHEMICALS LTD.
|
August 1, 2014 |
COMMISSIONER OF INCOME-TAX-4 Vs. HARINAGAR SUGAR MILLS LTD.
|
July 17, 2014 |
COMMISSIONER OF INCOME-TAX-6 Vs. GRASIM INDUSTRIES LTD.
|
June 26, 2014 |
COMMISSIONER OF SALES TAX Vs. JALANI TOOLS (INDIA) LTD.
|
August 12, 2014 |
COMMISSIONER OF SALES TAX Vs. SHRIKE CONSTRUCTION EQUIPMENTS (P) LTD.
|
August 5, 2014 |
COMMISSIONER OF SALES TAX Vs. B AND V AGRO IRRIGATION COMPANY
|
August 26, 2014 |
COMMISSIONER OF SALES TAX, MAHARASHTRA STATE AND ORS. Vs. BERAR METAL PROCESSING INDUSTRIES PVT. LTD. AND ORS.
|
December 20, 2014 |
COMMISSIONER OF SERVICE TAX Vs. SGS INDIA PVT. LTD.
|
April 23, 2014 |
COMMISSIONER OF SERVICE TAX Vs. GLAXO SMITHKLINE PHARMACEUTICALS LTD.
|
November 10, 2014 |
COMMISSIONEROF CENTRAL EXCISE Vs. TECH MAHINDRA LIMITED
|
September 15, 2014 |
COMMR. OF C. EX. Vs. RAMRATAN SHRIVALLABH CHANDAK
|
July 10, 2014 |
COMMR. OF CUS. Vs. DISHMAN PHARMACEUTICALS AND CHEMICALS LTD.
|
March 20, 2014 |
COMMR. OF CUS. (GENERAL) Vs. SHIV OM SHIPPING AGENCY
|
July 14, 2014 |
COMMUNIDADE OF BALI Vs. MANGUEXA UTTAM SINAI AMBO
|
February 7, 2014 |
COMMUNIDADE OF BALLI THROUGH ITS ATTORNEY SHRI SHANKAR FAL DESAI Vs. MANGUESH UTTAM SINAI AMBO
|
April 21, 2014 |
COMMUNIDADE OF CHICALIM Vs. COLLECTOR AND DISTRICT MAGISTRATE
|
June 11, 2014 |
COMMUNIDADE OF MALCORNEM Vs. BUDO CUSTA MOLIC AND ORS.
|
July 24, 2014 |
COMMUNIDADE OF MOROMBI-O-PEQUENO Vs. LUIS SALES DE ANDRADE E. SOUZA
|
January 24, 2014 |
COMMUNIDADE OF QUITOL Vs. PRESIDENT
|
July 11, 2014 |
CONCEICAO FERNANDES Vs. BASILIO FERNANDES
|
January 27, 2014 |
CONCEPTION FERNANDES Vs. TASNEEM SHAIKH
|
April 11, 2014 |
CONROS STEELS PVT. LTD. Vs. LU QIN (HONG KONG) COMPANY LTD.
|
November 27, 2014 |
CONSERVATOR OF FOREST Vs. VINAYAK M. FOTTO
|
September 19, 2014 |
CORLIM CITIZEN CIVIC & CONSUMER FORUM Vs. STATE OF GOA
|
February 10, 2014 |
COROMANDEL INTERNATIONAL LIMITED Vs. M.V. GLORY I
|
February 11, 2014 |
COROMANDEL INTERNATIONAL LTD. Vs. M.V. GLORY I
|
October 30, 2014 |
CORPORATION OF THE CITY OF PANAJI Vs. DEPUTY COLLECTOR (LA) & LAND ACQUISITION OFFICER
|
March 5, 2014 |
COSME MATHIAS MENEZES,
PVT LTD Vs. NAGUESH ELECTRONICS
|
May 5, 2014 |
COURIERS ASSOCIATION OF INDIA Vs. UNION OF INDIA
|
December 22, 2014 |
COVENTRY SPRING AND ENGINEERING COMPANY LIMITED Vs. BISWANATH RAMKARAN AGRAWAL
|
January 28, 2014 |
CR RETAIL MALLS (INDIA) LIMITED Vs. CHIEF CONTROLLING REVENUE AUTHORITY, MAHARASHTRA STATE
|
July 9, 2014 |
CRESCENT ORGANICS (P.) LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
July 30, 2014 |
CRICKET ASSOCIATION OF BIHAR Vs. THE BOARD OF CONTROL FOR CRICKET IN INDIA
|
November 11, 2014 |
CROMPTON GREAVES LTD Vs. ASSISTANT COMMISSIONER OF INCOMETAX, CIRCLE 6(2)
|
December 22, 2014 |
CROMPTON GREAVES LTD Vs. DEPUTY COMMISSIONER OF INCOME-TAX
|
March 25, 2014 |
CROMPTON GREAVES LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
November 13, 2014 |
CUMMINS INDIA LTD. Vs. UNION OF INDIA
|
December 15, 2014 |
CYRUS KEKI BALSARA Vs. JASMINE K. GANDHI
|
October 14, 2014 |
CYRUS KEKI BALSARA Vs. JASMINE K GANDHI
|
October 9, 2014 |
D A RAO Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 3, 2014 |
D Y PATIL Vs. DIRECTORATE OF TECHNICAL EDUCATION
|
July 9, 2014 |
D.K. BALIA Vs. UNION OF INDIA
|
December 15, 2014 |
DADA Vs. STATE OF MAHARASHTRA
|
June 25, 2014 |
DADARAO MUKAJI DONGRE Vs. VASANTRAO
|
February 13, 2014 |
DADU RAMA PATIL Vs. BAPU KRISHNA KURANE
|
March 20, 2014 |
DAHYAJI GOBARJI VANZARA Vs. STATE OF MAHARASHTRA
|
September 11, 2014 |
DALMIA CONTINENTAL P. LTD. Vs. FOOD SAFETY & STANDARDS AUTHORITY OF INDIA
|
September 16, 2014 |
DAMACIANO FERNANDES Vs. ST. ANTHONY'S CHAPEL
|
June 13, 2014 |
DAMODAR GANGARAM GAIKWAD Vs. STATE OF MAHARASHTRA
|
May 7, 2014 |
DAMODAR PEDNEKAR Vs. UMAKANT NAIK
|
September 19, 2014 |
DAMODAR PRASAD MAHESHWARI (SOMANI) Vs. SAGAR ONKARDAS NYATI
|
March 20, 2014 |
DAMODHAR Vs. STATE OF MAHARASHTRA
|
July 7, 2014 |
DAMYANTIBAI Vs. TRIMBAK
|
January 16, 2014 |
DARIUS RUTTON KAVASMANECK Vs. GHARDA CHEMICALS LIMITED
|
December 12, 2014 |
DARIUS RUTTON KAVASMANECK Vs. GHARDA CHEMICALS LIMITED
|
March 12, 2014 |
DASAPPA DHOMBA KARKERA Vs. MAHESH DASAPPA KARKERA
|
October 8, 2014 |
DATTA Vs. NIRMALA
|
July 17, 2014 |
DATTA Vs. STATE OF MAHARASHTRA
|
February 6, 2014 |
DATTA Vs. STATE OF MAHARASHTRA
|
September 24, 2014 |
DATTA RAO Vs. STATE OF MAHARASHTRA
|
February 24, 2014 |
DATTAGURU AMONKAR Vs. KALA ACADEMY
|
March 5, 2014 |
DATTARAM WAMAN KAMBLI Vs. SHANTARAM BAPU KAMBLI
|
July 24, 2014 |
DATTATRAY NAMDEV KALAKE Vs. BAPU BHAIRU BHIVUNGADE
|
December 3, 2014 |
DATTATRAY UDDHAV UPLENCHWAR Vs. STATE OF MAHARASHTRA
|
October 28, 2014 |
DATTATRAYA Vs. MOHAN
|
September 30, 2014 |
DATTATRAYA Vs. STATE OF MAHARASHTRA
|
October 13, 2014 |
DATTATRAYA Vs. STATE OF MAHARASHTRA
|
May 9, 2014 |
DATTATRAYA Vs. STATE OF MAHARASHTRA
|
April 9, 2014 |
DATTATRAYA BABURAO SAINDAR Vs. MAHARASHTRA STATE ROAD TRANSPORT CORPORATION
|
September 11, 2014 |
DATTATRAYA HARI MANE Vs. STATE OF MAHARASHTRA
|
November 10, 2014 |
DATTATRAYA NARAYAN SHITOLE Vs. SADASHIV
|
August 1, 2014 |
DATTATRAYA SHRIRANG DESAI Vs. STATE OF MAHARASHTRA
|
March 5, 2014 |
DATTATRAYA SUKDEO CHITTE Vs. STATE OF MAHARASHTRA
|
July 10, 2014 |
DATTU Vs. STATE OF MAHARASHTRA
|
February 10, 2014 |
DATTU DAGADU BHAGAT AND ORS. Vs. STATE OF MAHARASHTRA AND ORS.
|
February 7, 2014 |
DATTU VITTHAL SHIMPI Vs. RAGHUNATH NARAYAN WANI
|
March 26, 2014 |
DAULAT NARHARI MUNDE Vs. THE CHIEF EXECUTIVE OFFICER, ZILLA PARISHAD, BEED
|
March 11, 2014 |
DAVID NORONHA Vs. AUDHUT APTE
|
June 20, 2014 |
DEA LIMA GOMES ALEMAO Vs. AURORA SILVA E DINIZ
|
October 31, 2014 |
DEBASHU SERVICES PRIVATE LIMITED Vs. DY. COMMISSIONER OF INCOME TAX, CIRCLE
|
May 8, 2014 |
DEELIP Vs. MAHARASHTRA STATE BOARD OF WAKFS
|
May 5, 2014 |
DEEPAK Vs. THE STATE OF MAHARASHTRA
|
June 10, 2014 |
DEEPAK Vs. THE STATE OF MAHARASHTRA
|
August 4, 2014 |
DEEPAK BABULAL DHURVE Vs. STATE OF MAHARASHTRA
|
March 3, 2014 |
DEEPAK BHAGWAN VYAS Vs. PRAKASH BACHCHARAJ JAILWAL
|
October 26, 2014 |
DEEPAK CHHABRIA Vs. SUPREME INDOSAIGON ASSOCIATES
|
December 8, 2014 |
DEEPAK KRISHNA GADDIWADD Vs. MAHADEVI DIPAK GADIWADD
|
February 28, 2014 |
DEEPAK MAHAVEERPRASAD GUPTA Vs. SONU GUPTA
|
October 1, 2014 |
DEEPAK NAIK Vs. STATE OF GOA
|
February 11, 2014 |
DEEPAK NATWARLAL PAREKH Vs. TEJAS NATWARLAL PAREKH
|
May 7, 2014 |
DEEPAK NATWARLAL PAREKH Vs. TEJAS NATWARLAL PAREKH
|
September 12, 2014 |
DEEPAK NIVRUTTI REDE Vs. STATE OF MAHARASHTRA
|
November 26, 2014 |
DEEPAK RAMCHANDRA CHOUDHARY AND ORS. Vs. THE STATE OF MAHARASHTRA
|
June 26, 2014 |
DEEPALI Vs. PRATAP
|
December 22, 2014 |
DEEPTI SANTOSHNAIK Vs. RAJU SUYAKANT JOSHI
|
September 26, 2014 |
DELOITTE CONSULTING INDIA P. LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
February 12, 2014 |
DEORAO Vs. JANARDHAN
|
June 10, 2014 |
DEORAO Vs. GANPAT
|
March 6, 2014 |
DEPUTY COLLECTOR & LAND ACQUISITION OFFICER Vs. DESIDERIO RAFAEL DA PIEDADE MENEZES
|
August 8, 2014 |
DEPUTY COLLECTOR & LAND ACQUISITION OFFICER Vs. DEPUTY COLLECTOR & LAND ACQUISITION OFFICER
|
January 27, 2014 |
DEPUTY COLLECTOR & LAND ACQUISITION OFFICER Vs. MUKTABAI NAGUESH MALKARNEKAR
|
July 24, 2014 |
DEPUTY COLLECTOR & LAND ACQUISITION OFFICER Vs. AGUSTINHO SEQUEIRA
|
March 20, 2014 |
DEPUTY COLLECTOR & S D O Vs. SANSTHAN PARTAGAL
|
March 14, 2014 |
DEPUTY COLLECTOR & SDO Vs. R.M.S. KHANDEPARKAR
|
September 12, 2014 |
DEPUTY COLLECTOR (DEV) & LAND ACQUISITION OFFICER Vs. ZAIVONTA VITOLA CAMOTIM MAMAI
|
March 11, 2014 |
DEPUTY COLLECTOR AND Vs. EXECUTIVE ENGINEER
|
March 6, 2014 |
DEPUTY COLLECTOR AND LAND ACQUISITION OFFICER Vs. MOHANDAS T. PRABHU
|
February 20, 2014 |
DEPUTY COLLECTOR AND SDO Vs. JOSE ALMEIDA
|
September 19, 2014 |
DEPUTY DIRECTOR OF INCOME TAX Vs. STATE OF MAHARASHTRA
|
February 21, 2014 |
DEPUTY REGIONAL TRANSPORT OFFICER Vs. YESHWANT
|
March 27, 2014 |
DESALE KIRAN SURESHRAO Vs. STATE OF MAHARASHTRA
|
December 15, 2014 |
DEUTSCHE BANK AG. Vs. FINOLEX INDUSTRIES LIMITED
|
March 28, 2014 |
DEV RAJ MEHTA OF BOMBAY Vs. UNION OF INDIA
|
February 13, 2014 |
DEVANAND Vs. BANK OF MAHARASHTRA
|
September 16, 2014 |
DEVANAND @ GHANTYA Vs. STATE OF MAHARASHTRA
|
September 25, 2014 |
DEVANAND S/O GALOMAL NICHWANI Vs. BANK OF MAHARASHTRA
|
October 1, 2014 |
DEVAPPA Vs. THE STATE OF MAHARASHTRA
|
April 8, 2014 |
DEVAPPA LAXMAN GAUNKAR Vs. BALKRISHNA NILU GAUNKAR
|
January 17, 2014 |
DEVDAS RAMA MANGALORE Vs. COMMISSIONER OF INCOME TAX
|
January 15, 2014 |
DEVDATTA P. SHIRODKAR Vs. THE CHIEF ENGINEER
|
October 31, 2014 |
DEVENDRA Vs. THE STATE OF MAHARASHTRA
|
December 2, 2014 |
DEVENDRA @ KARAN S/O SHRIRAM UIKEY Vs. STATE OF MAHARASHTRA
|
March 14, 2014 |
DEVENDRA S/O CHANDANMAL AJMERA Vs. SHRIRAM S/O NARAYAN AGRAWAL
|
January 23, 2014 |
DEVKISAN S/O ONKARDAS BHUTADA Vs. MAHAVIR S/O CHATRUBHUJ THANVI
|
November 11, 2014 |
DEVRAJ Vs. STATE OF MAHARASHTRA
|
April 1, 2014 |
DEVRAM LAXMAN BHOIR Vs. STATE OF MAHARASHTRA
|
June 13, 2014 |
DHAMMANAND Vs. DIVISIONAL CASTE CERTIFICATE SCRUTINY
|
June 18, 2014 |
DHANAJI BHAGWAN MADNE Vs. STATE OF MAHARASHTRA
|
June 11, 2014 |
DHANESH SHANTILAL SHAH Vs. STATE OF MAHARASHTRA
|
December 22, 2014 |
DHANRAJ Vs. STATE OF MAHARASHTRA
|
July 16, 2014 |
DHANRAJ Vs. PUBLICWORKS DEPARTMENT
|
November 12, 2014 |
DHANRAJ RAOSAHEB GHADGE Vs. STATE OF MAHARASHTRA
|
July 24, 2014 |
DHARMARAJ Vs. STATE OF MAHARASHTRA
|
June 13, 2014 |
DHARMENDRA Vs. STATE OF MAHARASHTRA
|
July 8, 2014 |
DHARTI DREDGING & INFRASTRUCTURE LTD. Vs. CREDENCE LOGISTICS LTD.
|
July 18, 2014 |
DHAVAL SON OF KANTILAL JAIN Vs. KANTILAL BHERULAL JAIN
|
October 30, 2014 |
DHEERAJ Vs. KAVITA
|
November 24, 2014 |
DHONDIBA Vs. RAJENDRA
|
November 17, 2014 |
DHONDIRAM SUBHASH CHAUDHARI Vs. STATE OF MAHARASHTRA
|
March 26, 2014 |
DHONDYABAI Vs. KEDA DEVMAN
|
September 29, 2014 |
DIAMOND INVESTMENT & PROPERTIES Vs. INCOME TAX OFFICER
|
March 20, 2014 |
DIEBOLD SYSTEMS PRIVATE LIMITED Vs. STATE OF GOA
|
December 15, 2014 |
DIEBOLD SYSTEMS PRIVATE LIMITED Vs. THE STATE OF GOA
|
December 12, 2014 |
DIGAMBAR SHASHIKANT SHINDE Vs. STATE OF MAHARASHTRA
|
June 20, 2014 |
DILIP Vs. SPECIAL RECOVERY OFFICER
|
June 17, 2014 |
DILIP Vs. STATE OF MAHARASHTRA
|
January 13, 2014 |
DILIP BABRUVHAN GIRI Vs. THE STATE OF MAHARASHTRA
|
October 14, 2014 |
DILIP DATTOBA MANE Vs. THE STATE OF MAHARASHTRA
|
July 31, 2014 |
DILIP KARBHARI GOVIND
INDIAN INHABITANT Vs. STATE OF MAHARASHTRA
|
January 27, 2014 |
DILIP KUMAR V. LAKHI Vs. NEW INDIA ASSURANCE CO. LTD.
|
July 31, 2014 |
DILIP RAMKISAN LAKHOTIYA Vs. TOTARAM BHAGWANRAO THOSARE
|
April 3, 2014 |
DILIP SHANKAR BURTE Vs. STATE OF MAHARASHTRA
|
July 18, 2014 |
DILIPKUMAR BHERUMAL KUCHERIYA Vs. SUBHASHCHANDRA NEMICHAND KUCHERIYA
|
May 8, 2014 |
DIMENSIONS LOGISTICS SERVICES PVT. LTD. Vs. COMMR. OF S.T.
|
July 28, 2014 |
DINESH Vs. COLLECTOR, NAGPUR
|
February 12, 2014 |
DINESH Vs. STATE MAHARASHTRA
|
February 4, 2014 |
DINESH B. SOMANI Vs. COMMISSIONER OF CUSTOMS (IMPORT)
|
July 7, 2014 |
DINESH BANSILAL AGRAWAL Vs. STATE OF MAHARASHTRA
|
May 4, 2014 |
DINESH G. CHHABRA Vs. KISHORE GHANMARE
|
June 26, 2014 |
DINESH JAIN Vs. INCOME TAX OFFICER
|
March 24, 2014 |
DINESH PANDU GAUDE Vs. BIRO BAPO PAUNE
|
March 21, 2014 |
DINESH S/O NARAYANRAO NANDANWAR Vs. STATE OF MAHARASHTRA
|
April 22, 2014 |
DINESH WAGHMARE Vs. GULSHAN BAHU UDDESHIYA
|
January 13, 2014 |
DINESH WAMANRAO DHAWALE Vs. COLLECTOR, AMRAVATI
|
October 30, 2014 |
DINKAR Vs. KONDIBA
|
January 17, 2014 |
DINU Vs. STATE OF MAHARASHTRA
|
June 19, 2014 |
DIPAK DESAI Vs. STATE
|
March 10, 2014 |
DIPCHAND Vs. STATE OF MAHARASHTRA
|
February 21, 2014 |
DIPEE MAHENDRASING DOGRA Vs. STATE OF MAHARASHTRA
|
August 27, 2014 |
DIPIKA SHIVLAL SUTHAR Vs. STATE OF MAHARASHTRA
|
June 19, 2014 |
DIRECTOR OF INCOME TAX Vs. SAMUDRA INSTITUTE OF MARITIME STUDIES TRUST
|
August 7, 2014 |
DIRECTOR OF INCOME TAX Vs. SET SATELLITE (SINGAPORE) PTE. LTD.
|
April 28, 2014 |
DIRECTOR OF INCOME TAX Vs. SAFMARINE CONTAINER LINES NV
|
July 17, 2014 |
DIRECTOR OF INCOME TAX Vs. MAHINDRA & MAHINDRA LIMITED
|
July 3, 2014 |
DIRECTOR OF INCOME TAX Vs. JAMSHETJI TATA TRUST
|
March 4, 2014 |
DIRECTOR OF INCOME TAX (EXEMPTION) Vs. WATCH TOWER BIBLE AND TRACT SOCIETY OF INDIA
|
December 10, 2014 |
DIRECTOR OF INCOME TAX (EXEMPTION) Vs. INCOME TAX APPELLATE TRIBUNAL MUMBAI BRANCH B
|
February 4, 2014 |
DIRECTOR OF INCOME TAX (INTERNATIONAL TAXATION) Vs. ICICI BANK LTD.
|
August 21, 2014 |
DIRECTOR OF INCOME TAX (INTERNATIONAL TAXATION) Vs. DELMAS FRANCE
|
November 15, 2014 |
DIRECTOR OF INCOME-TAX (INTERNATIONAL TAXATION) Vs. WIZCRAFT INTERNATIONAL ENTERTAINMENT P. LTD
|
April 21, 2014 |
DIRECTOR OF INCOME-TAX (INTERNATIONAL TAXATION) Vs. DEUTCHE BANK A.G.
|
July 7, 2014 |
DIRK INDIA PRIVATE LIMITED Vs. MAHARASHTRA STATE ELECTRICITY GENERATION COMPANY LIMITED
|
July 24, 2014 |
DISHA SHIKSHAN V VIKAS KENDRA Vs. MINISTRY OF HEALTH AND FAMILY WELFARE
|
September 18, 2014 |
DISTRICT ANIMAL HUSBANDRY OFFICER Vs. CHHAYA
|
February 12, 2014 |
DISTRICT FISHERIES & DEVELOPMENT OFFICER Vs. DEELIP S/O SIDRAM HANCHATE
|
January 23, 2014 |
DISTRICT WAKF OFFICER AND ORS. Vs. ZULAKHABEE AND ORS.
|
July 24, 2014 |
DIVISIONAL CONTROLLER Vs. PRABHAKAR
|
September 16, 2014 |
DIVISIONAL CONTROLLER Vs. MAROTI PIRAJI GUNJAL
|
September 18, 2014 |
DIVISIONAL MANAGER, NEW INDIA ASSURANCE COMPANY
LIMITED Vs. VANDANA WD/O PRABHAKAR GAIGOL
|
December 18, 2014 |
DIVISIONAL TRAFFIC SUPDT , MAHARASHTRA STATE ROAD TRANSPORT CORPORATION Vs. RAMKRISHNA S/O DYANOBA RACHMALE
|
September 25, 2014 |
DIVYAKANT C. MEHTA Vs. INCOME TAX OFFICER
|
March 11, 2014 |
DIWAKAR MADHUKARRAO PANDE Vs. SHIVAJI EDUCATION SOCIETY
|
March 10, 2014 |
DIWAKAR VASUDEO CHAMAT Vs. ZILLA PARISHAD
|
August 21, 2014 |
DNYANDEV RAMLAL PATIL Vs. SANJEEV BHAVLAL PATIL
|
April 28, 2014 |
DNYANESHWAR @ BANDU @ LAKHYA Vs. STATE OF MAHARASHTRA
|
December 9, 2014 |
DNYANESHWAR BABANARAO NIMKAR AND ORS. Vs. THE STATE OF MAHARASHTRA
|
October 10, 2014 |
DNYANESHWAR S/O TEJRAO JADHAV, C Vs. THE STATE OF MAHARASHTRA AND OTHERS
|
January 23, 2014 |
DNYANOBA BALBHIM SALUNKE Vs. SARJERAO DHONDIBA SALUNKE
|
March 12, 2014 |
DNYANSHWAR VITHUJI GHUDE Vs. STATE OF MAHARASHTRA
|
October 1, 2014 |
DOMBIVLI NAGARI SAHAKAR BANK LTD. Vs. LAHU KESHAV REWALE
|
April 15, 2014 |
DOMINGOS JOSE RODRIGUES AND ORS. Vs. CONSTANCIO BRAGANZA AND ORS.
|
June 16, 2014 |
DOMNIC LUIS Vs. STATE
|
April 4, 2014 |
DOSHMANI Vs. AYODA INOK ANJORE
|
March 19, 2014 |
DR. SHUBASH SINGH Vs. MAHARASHTRA MEDICAL COUNCIL
|
October 7, 2014 |
DREYMOOR FERTILIZERS OVERSEAS PTE. LTD. Vs. M.V.THEOFOROS-1, A VESSEL FLYING THE FLAG OF PANAMA
|
March 18, 2014 |
DUDHSAGAR INVESTMENTS PVT. LTD Vs. THE ASST. COMMISSIONER OF INCOME TAX
|
August 5, 2014 |
DURALL SYSTEMS INDIA (P.) LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 12, 2014 |
DWARKABAI Vs. SAMBHAJI RAOSAHEB VETAL
|
June 19, 2014 |
DWARKADHISH SAKHAR KARKHANA LTD. Vs. COMMR. OF CENTRAL EXCISE
|
June 12, 2014 |
DY. CHIEF EXECUTIVE OFFICER (CHILD WELFARE) ZILLA PARISHAD AND ORS. Vs. RATAN EKNATH GUND
|
September 25, 2014 |
DY. CHIEF OFFICER Vs. RAQUELA ALBUQUERQUE
|
July 25, 2014 |
DYANESHWAR NARSO NAIK Vs. STATE OF GOA
|
February 26, 2014 |
E. GOMATHI Vs. AUTOMARK INDUSTRIES
|
August 20, 2014 |
E. I. DUPONT INDIA PVT. LTD. Vs. UNION OF INDIA
|
August 4, 2014 |
EAST WEST FREIGHT CARRIERS PVT. LTD. Vs. COMMR. OF CUS. (EXPORT)
|
March 21, 2014 |
EDWIN FERNANDES Vs. BHAVANIDAS NAGESH PARKAR
|
February 12, 2014 |
EKNATH Vs. THE STATE OF MAHARASHTRA AND ORS.
|
November 13, 2014 |
EL SHADDAI CHARITABLE TRUST Vs. SANTOSH LOBO
|
November 15, 2014 |
ELECTROPNEUMATICS AND HYDRAULICS (INDIA) (P.) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 19, 2014 |
ELEGANZA JEWELLERY LTD. Vs. COMMISSIONER OF INCOME TAX
|
February 18, 2014 |
ELESH Vs. NEELIMA
|
June 25, 2014 |
ELVIS ALBAN AFONSO Vs. ELMAS FERNANDES
|
July 10, 2014 |
EMCO LTD. Vs. UNION OF INDIA
|
February 11, 2014 |
EMCURE PHARMACEUTICALS LTD. Vs. CORONA REMEDIES PVT. LTD.
|
September 10, 2014 |
EMIRATES ISLAMIC BANK Vs. CHANDRA DEV NARAIN SINGH
|
April 11, 2014 |
EMPLOYEES STATE INSURANCE CORPORATION Vs. SHARAD DAMODAR SHRANGARPAWAR
|
October 9, 2014 |
EMPLOYEES STATE INSURANCE CORPORATION Vs. A.V.TUNGARE
|
March 14, 2014 |
EMPLOYEES STATE INSURANCE CORPORATION Vs. ELESBAO PEREIRA & SONS
|
January 29, 2014 |
ERIC D SOUZA, MAJOR Vs. SALDANHA DEVELOPERS PVT LTD
|
September 2, 2014 |
ESCOLASTICA FELICIDADE CAROLINA MENEZES Vs. REMYGIO DMELOO
|
February 7, 2014 |
ESSAR OILS LIMITED Vs. CENTRAL WAREHOUSING CORPORATION
|
January 28, 2014 |
ESSEL INFRAPROJECTS LIMITED Vs. DEVENDRA PRAKASH MISHRA
|
December 1, 2014 |
EXECUTIVE ENGINEER Vs. VIJAY NARHAR ATHAWALE
|
July 17, 2014 |
EXECUTIVE ENGINEER Vs. PURUSHOTTAM ZINGULALJI ENVATHE
|
June 19, 2014 |
EXECUTIVE ENGINEER, MINOR IRRIGATION DEPARTMENT Vs. SUSHILABAI
|
February 11, 2014 |
EXECUTIVE ENGINEER, MINOR IRRIGATION DEPARTMENT Vs. LEKHAN
|
February 11, 2014 |
EXECUTIVE ENGINEER, MSEDCL, OLD POWER HOUSE Vs. ANJALI ANIL TARE
|
October 1, 2014 |
EXECUTIVE ENGINEER, PUBLIC WORKS DEPARTMENT Vs. SUDHAKAR NARYANRAO MENDHE
|
August 1, 2014 |
EXECUTIVE ENGINEER, PUBLIC WORKS DEPARTMENT Vs. RAMESH B. DESBHRATAR
|
August 1, 2014 |
EXECUTIVE ENGINEER, PUBLIC WORKS DIVISION Vs. MAHADEO GOVINDRAO NARAYANE
|
August 1, 2014 |
EXIDE INDUSTRIES LTD. Vs. STATE OF MAHARASHTRA
|
August 4, 2014 |
EXPORT CREDIT GUARANTEE CORPORATION OF INDIA LTD. Vs. T.MATHEW
|
March 4, 2014 |
FAIRWAY BARGE OPERATORS PVT. LTD. Vs. J. & L. MARINE SERVICES GOA
|
August 21, 2014 |
FAKRUDDIN AHMED LOHAR Vs. STATE OF MAHARASHTRA
|
July 24, 2014 |
FAL SHIPPING CO LTD Vs. M T AL LAYYAH
|
September 2, 2014 |
FAR PAVILIONS TOURS & TRAVELS PRIVATE LIMITED Vs. MANISH PRATIK
|
December 11, 2014 |
FAREED AHMED S/O IMRAN ALI KHAN Vs. STATE OF MAHARASHTRA
|
September 24, 2014 |
FARHAT CO-OP. HOUSING SOCIETY LTD. Vs. MALKANI ENTERPRISES
|
September 23, 2014 |
FARIDA ABUBAKAR MEMON Vs. COLLECTOR OF STAMPS (ENFORCEMENTII)
|
July 18, 2014 |
FARIDA KHAN Vs. UNION OF INDIA
|
July 1, 2014 |
FARIDABEGUM Vs. DAULAT KHAN
|
February 11, 2014 |
FARMAN IMRAN SHAH @ KARU Vs. STATE OF MAHARASHTRA
|
March 25, 2014 |
FARZANA ANSARI Vs. ABID ALI ANSARI
|
February 24, 2014 |
FARZANA ANSARI Vs. ABID ALI ANSARI
|
September 29, 2014 |
FATHER PETER PAUL ANTONY Vs. STATE OF MAHARASHTRA
|
July 8, 2014 |
FATIMA BI ALI KAZI Vs. M A RASHID
|
March 26, 2014 |
FATIMA CONCEICAO TONY COLACO Vs. DEPUTY COLLECTOR
|
July 25, 2014 |
FATIMABEE Vs. KAMRUNISA
|
July 8, 2014 |
FAZAL S/O SIKANDAR PATEL Vs. STATE OF MAHARASHTRA
|
July 24, 2014 |
FEDERATION OF CHURCHGATE RESIDENTS Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI
|
March 14, 2014 |
FERJALALI MUNLOJI ALI SHAIKH Vs. STATE OF MAHARASHTRA
|
April 30, 2014 |
FGP LIMITED Vs. SALEH HOOSEINI DOCTOR
|
July 31, 2014 |
FIDELIS CAETANO TEODOMIRO FILOMENO DACOSTA ALIAS FIDELIS DA COSTA Vs. PIEDADE COSTA ALIAS PATSY DA COSTA
|
February 11, 2014 |
FINOLEX INDUSTRIES LTD. Vs. M.V. KEW BRIDGE
|
June 9, 2014 |
FIROJKHAN Vs. STATE OF MAHARASHTRA
|
February 24, 2014 |
FIROZ MOHAMMED ALI AGA Vs. STATE OF GOA
|
March 28, 2014 |
FLEMINGO (DUTY FREE SHOP) PVT. LTD. Vs. THE COMMISSIONER OF CUSTOMS
|
December 24, 2014 |
FRANCIS FERNANDES Vs. ROSHNI DSILVA
|
August 1, 2014 |
FRANCISCO COLACO Vs. STATE OF GOA
|
July 11, 2014 |
FRANCISCO COUTINHO Vs. COMMUNIDADE OF CANACONA
|
January 24, 2014 |
FRANCISCO MILAGRES COLACO Vs. MOHANDAS DAMODAR DHAIMODE S/O LATE DAMODAR JAGANNATH DAIMODE
|
August 14, 2014 |
G. SUBBARAJU Vs. ARCHANA RAJESH SHIVHARE
|
September 1, 2014 |
G.D.C. BUILDCON PVT. LTD. Vs. CITY AND INDUSTRIAL DEVELOPMENT CORPORATION OF MAHARASHTRA LTD.
|
June 25, 2014 |
G.S. DHOTE Vs. CESTAT
|
July 4, 2014 |
GAC SHIPPING (INDIA) PVT. LTD. Vs. UNION OF INDIA
|
July 1, 2014 |
GAJANAN Vs. GOVINDA
|
February 25, 2014 |
GAJANAN Vs. STATE OF MAHARASHTRA
|
June 10, 2014 |
GAJANAN ALIAS BABARAO Vs. STATE OF MAHARASHTRA
|
September 11, 2014 |
GAJANAN BABULAL BATHULWAR Vs. STATE OF MAHARASHTRA
|
March 7, 2014 |
GAJANAN BHIMRAO WANKHEDE Vs. DY. COMMISSIONER OF POLICE ZONE IV
|
July 14, 2014 |
GAJANAN EKNATH SONANKAR Vs. SHEGAON SHRI AGRASEN CO-OP. CREDIT SOCIETY LTD.
|
August 12, 2014 |
GAJANAN GYANUJI ZAMRE Vs. GRAM PANCHAYAT, KODALI ZAMRE
|
August 8, 2014 |
GAJANAN LOBAJI KITTURKAR Vs. SUMATI S BHANDARI
|
November 10, 2014 |
GAJRAJ RAMSWARUP KHARARE Vs. STATE OF MAHARASHTRA
|
January 31, 2014 |
GALPHA LABORATORIES LTD. Vs. COMMISSIONER, FDA, MUMBAI
|
July 9, 2014 |
GANAPATI LAXMAN WAGHMODE AND ORS. Vs. THE STATE OF MAHARASHTRA
|
December 4, 2014 |
GANESH Vs. SANGEETA AND ORS.
|
July 14, 2014 |
GANESH NARAYAN KINDRE Vs. THE STATE OF MAHARASHTRA
|
October 14, 2014 |
GANESH VASUDEO BANDEKAR Vs. STATE OF MAHARASHTRA
|
August 14, 2014 |
GANGABISAN MAYARAMJI PALIWAL Vs. SINDI VIVIDHA KARYAKARI SAHAKARI SOCIETY LTD.
|
July 28, 2014 |
GANGADHAR Vs. STATE OF MAHARASHTRA
|
March 10, 2014 |
GANGADHAR CHINNASWAMY NAIK Vs. JAIRAM RAMCHANDRA PATIL
|
April 24, 2014 |
GANGADHAR RAMSA GUDWAR Vs. SHRIDHAR RAMSA GUDWAR
|
December 15, 2014 |
GANGARAM Vs. KAMAL
|
April 29, 2014 |
GANGARAM Vs. STATE OF MAHARASHTRA
|
July 1, 2014 |
GANGUBAI BABAN KADAM Vs. VIDYA VIJAY JOSHI
|
September 23, 2014 |
GANPAT D KULTHE Vs. MAHESH S CHANDURKAR
|
September 15, 2014 |
GANPAT JANU WAGH Vs. VANMALA
|
January 8, 2014 |
GANPATI AND ORS. Vs. STATE OF MAHARASHTRA
|
November 17, 2014 |
GANPATRAO Vs. RAJIV
|
February 10, 2014 |
GASPER FERNANDES Vs. STATE OF GOA
|
March 5, 2014 |
GATI LTD. Vs. ATCOM TECHNOLOGIES LTD.
|
March 26, 2014 |
GATROD AGRO BIO-FUELS PRIVATE LTD. Vs. GARG DISTILLERIES PRIVATE LTD.
|
April 22, 2014 |
GAURANG Vs. VINAY A. CHOKSI
|
August 20, 2014 |
GAURAV GUPTA Vs. RADHIKA GUPTA
|
June 27, 2014 |
GAYABAI GADEKAR Vs. NALINI
|
February 13, 2014 |
GEETA KANCHA TAMANG Vs. THE STATE OF MAHARASHTRA
|
June 10, 2014 |
GEETA NARAYAN PARVATI Vs. VIJAYA B. JOSHI
|
September 4, 2014 |
GEETABAI RAMCHANDRA PAWAR Vs. RAMBHAU MARUTI PAWAR
|
March 14, 2014 |
GEM SYNTH RESINS PVT. LTD. Vs. MAHENDRA ROSIN AND TURPENTINE PVT. LTD.
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June 11, 2014 |
GENERAL EMPLOYEES UNION Vs. MESSRS INTER-GOLD (I) PVT. LTD
|
November 19, 2014 |
GENERAL MILLS INDIA (P.) LTD. Vs. UNION OF INDIA
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September 15, 2014 |
GEORGE CYRIAC MARUTHUKUNNEL Vs. THE STATE OF MAHARASHTRA
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August 21, 2014 |
GEORGE THARANGAN Vs. MARIA OLGA PIEDADE VIEGA ALIAS OLGA VIEGAS
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September 12, 2014 |
GEORIM OIL CORPORATION Vs. M.V. FLAG MERSINIDI
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April 16, 2014 |
GERA REALTY ESTATES Vs. COMMISSIONER OF INCOME TAX
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August 11, 2014 |
GERALD A FERNANDEZ Vs. BANDRA GYMKHANA
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August 6, 2014 |
GERALD SHIRLEY Vs. DIPESH MEHTA
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May 7, 2014 |
GIPPSAERO PTY. LTD Vs. UNION OF INDIA
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January 8, 2014 |
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February 6, 2014 |
GIRISH JAGGAL Vs. SHREE MALLIKARJUN SHIPPING PVT. LTD
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December 1, 2014 |
GIRISH SATYANARAYAN SHUKLA Vs. HIGH COURT OF JUDICATURE AT MUMBAI
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August 4, 2014 |
GIRNAR RESIDENCY CO-OPERATIVE HOUSING SOCIETY LTD. Vs. SHRADHA CO-OPERATIVE HOUSING SOCIETY LIMITED
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July 7, 2014 |
GLADY FRANCIS D'SOUZA Vs. THE DIVISIONAL JOINT REGISTRAR CO-OPERATIVE SOCIETIES
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July 8, 2014 |
GLOBAL TRADEX LIMITED Vs. UNION OF INDIA
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December 24, 2014 |
GOA INDUSTRIAL DEVELOPMENT CORPORATION Vs. MARIA TEREZA N. QUADROS E CRUZ CARVOTTA
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December 2, 2014 |
GOA INDUSTRIAL DEVELOPMENT CORPORATION Vs. SADHANA BUILDERS PVT LTD
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August 8, 2014 |
GOA INDUSTRIAL DEVELOPMENT CORPORATION Vs. SADHANA BUILDERS PVT
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April 29, 2014 |
GOA INDUSTRIAL DEVELOPMENT CORPORATION, PANAJI Vs. IDALINA MARIA DORES DCRUZ & ANR
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December 2, 2014 |
GOA PORT & DOCK EMPLOYEES UNION Vs. BOARD OF TRUSTEES OF MORMUGAO PORT TRUST
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July 1, 2014 |
GOA URBAN CO-OP. BANK LIMITED Vs. RUI A.E. FERREIRA AND ORS.
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July 21, 2014 |
GODAWARI MARATHWADA IRRIGATION DEVELOPMENT CORPORATION Vs. S D SHINDE AND CO ENGINEERS AND CONTRACTORSNANDED
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November 11, 2014 |
GODAWARI MARATHWADA IRRIGATION DEVELOPMENTCORPORATION Vs. THE STATE OFMAHARASHTRA
|
September 26, 2014 |
GODREJ INDUSTRIES LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
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October 7, 2014 |
GODREJ INDUSTRIES LIMITED Vs. STATE
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May 8, 2014 |
GOKULDAS KUMBHARJUVENKAR Vs. CHIEF SECRETARY STATE OF GOA
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February 5, 2014 |
GOLDMINES TELEFILMS PVT. LTD Vs. RELIANCE BIG ENTERTAINMENT PVT LTD
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September 24, 2014 |
GOPAL DATTU PAL Vs. ADMINISTRATOR OF COMMUNIDADE OF BARDEZ
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April 3, 2014 |
GOPAL DWARKAPRASADGUPTA Vs. PRASHANT PRABHAKARRAO KOTHEKAR
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November 17, 2014 |
GOPAL MADHUKAR BOMBATKAR Vs. STATE OF MAHARASHTRA
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April 17, 2014 |
GOPAL PUNJU SAMUDRE Vs. STATE OF MAHARASHTRA
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March 13, 2014 |
GOPALRAO Vs. LAND ACQUISITION OFFICER
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February 3, 2014 |
GOPALRAO AMBADASRAO BORIKAR Vs. THE STATE OF MAHARASHTRA AND ORS.
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October 29, 2014 |
GORAKH Vs. STATE OF MAHARASHTRA
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February 12, 2014 |
GORAKH BABAN MHASANE AND ANOTHER Vs. THE STATE OF MAHARASHTRA
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November 14, 2014 |
GOROBA Vs. STATE OF MAHARASHTRA
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February 17, 2014 |
GOTE RUTUJA SUNIL Vs. STATE OF MAHARASHTRA
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September 17, 2014 |
GOURI MAHESH PANCHE Vs. STATE OF GOA
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October 28, 2014 |
GOVERNMENT OF GOA Vs. BENEDITO D'SOUZA
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August 13, 2014 |
GOVIND Vs. MANAGER, NEW INDIA ASSURANCE COMPANY LTD.
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February 10, 2014 |
GOVIND Vs. STATE OF MAHARASHTRA
|
June 13, 2014 |
GOVIND BABURAO BHONSLE Vs. JAIWANT SURYA MOPKAR
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June 18, 2014 |
GOVIND PANDURANG KADALE Vs. STATE OF MAHARASHTRA
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June 19, 2014 |
GOVIND S/O BAPURAO MESHRAM, NAGPUR Vs. CENTRAL ADMINISTRATIVE TRIBUNAL, BOMBAY AND ORS.
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July 10, 2014 |
GOVINDA KASHIRAM WANARE Vs. STATE OF MAHARASHTRA
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September 11, 2014 |
GOVINDRAM GULABDAS RAMAVAT Vs. KALPESH KIRTIKANT SHAH
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February 17, 2014 |
GOVINDRAO Vs. STATE OF MAHARASHTRA
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January 8, 2014 |
GRAM DEV LAXMI NARAYAN Vs. GANESH ARJUN VELIP
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December 17, 2014 |
GRAMAUDYOGIK SHIKSHAN MANDAL, AURANGABAD Vs. MUNICIPAL CORPORATION AURANGABAD
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February 26, 2014 |
GRAMIN VIKAS SHIKSHAN SANSTHA Vs. BHIKSHUK @ BISKUT
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March 25, 2014 |
GRAMSABHA OF VILLAGE BATTIS SHIRALA Vs. UNION OF INDIA
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July 15, 2014 |
GREAT PACIFIC NAVIGATION (HOLDINGS) CORPORATION LTD Vs. M.V. TONGIL YANTAI
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January 17, 2014 |
GROUP CAPTAIN NITIN KANITKAR Vs. MEENU NITIN KANITKAR
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August 4, 2014 |
GTL INFRASTRUCTURE LTD. Vs. UNION OF INDIA
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September 29, 2014 |
GUJARAT NARMADA VALLEY FERTILISERS AND CHEMICALS LTD. Vs. UNION OF INDIA
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December 23, 2014 |
GUJARAT SWEET MART Vs. REGIONAL DIRECTOR, EMPLOYEES STATE INSURANCE CORPORATION PANCHADEEP BHAVAN
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January 10, 2014 |
GULAB Vs. THE STATE OF MAHARASHTRA
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November 19, 2014 |
GULAB Vs. STATE OF MAHARASHTRA
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September 15, 2014 |
GULAM HUSEIN SK DAGU Vs. STATE OF MAHARASHTRA
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March 7, 2014 |
GULF AIR Vs. GULF AIR EMPLOYEES ASSOCIATION
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August 6, 2014 |
GUPTA COAL INDIA PRIVATE LIMITED Vs. SWISS MARINE SERVICES S.A.
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GUPTA WAREHOUSING & FORWARDING AGENCY Vs. C.C.E.
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January 22, 2014 |
GURDEEPSINGH Vs. GURUCHARANSINGH
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March 27, 2014 |
GURU DATT ENTERPRISES Vs. SUNFLAG IRON & STEEL CO LTD
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December 18, 2014 |
GURUCHARAN AND ORS. Vs. STATE OF MAHARASHTRA
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November 17, 2014 |
GURUDAS HARI DHEKNE Vs. RUCMINI LAXMIDAS
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April 2, 2014 |
GURUDAS MANGRUJI KAMDI Vs. THE HONBLE CHANCELLOR OF RASHTRASANT TUKDOJI MAHARAJ NAGPUR UNIVERSITY
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October 8, 2014 |
GURUDAS YESHWANT PEDNEKAR Vs. SHARADA ALIAS RADHABAI MANGUESH KENKRE
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January 31, 2014 |
GURUDAYALSING Vs. BASANT SINGH
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April 21, 2014 |
GURUKUL SHIKSHAN SANSTHA Vs. EKNATH RAMESHWAR RAURALE
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September 2, 2014 |
GURVIR INDER SINGH Vs. MARINA PAES ALSO KNOWN AS MERILIA PAES
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March 12, 2014 |
GVK EMERGENCY MANAGEMENT AND RESEARCH INSTITUTE Vs. STATE OF MAHARASHTRA
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August 12, 2014 |
H K TREHON Vs. STATE
|
February 14, 2014 |
H.M. MEENA FERANNDES Vs. GENEVIEVE ANNIE FERNANDES
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July 25, 2014 |
HALDYN GLASS LIMITED Vs. SAUMYALATA SHYAMA SHETTY
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August 1, 2014 |
HALDYN GLASS LTD Vs. MAHARASHTRA GENERAL KAMGAR UNION
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April 16, 2014 |
HALDYN GLASS WORKS PRIVATE LIMITED Vs. ORIENTAL FIRE AND GENERAL INSURANCE CO LIMITED
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April 16, 2014 |
HANJIN SHIPPING CO. LTD. Vs. BOARD OF TRUSTEES OF THE PORT OF MUMBAI
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August 28, 2014 |
HANSRAJ NAYYAR MEDICAL INDIA Vs. SMITH MEDICAL INTERNATIONAL LIMITED
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July 9, 2014 |
HANSRAJ VALLABHDAS MARIWALA AND ORS. Vs. THE STATE OF MAHARASHTRA
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July 10, 2014 |
HANUMAN P. SHINGAN Vs. VITHAL DEO KARAD PUBLIC TRUST
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July 17, 2014 |
HANUMANT Vs. ANITA AND ORS.
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July 9, 2014 |
HANUMANTA VISSU ARSEKAR Vs. UPENDRA NARAYAN KATKAR
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February 7, 2014 |
HARESHBHAI C PATEL Vs. MAPUSA URBAN CO-OP BANK OF GOA LTD
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January 27, 2014 |
HARESHBHAI C. PATEL Vs. MAPUSA URBAN CO-OP. BANK OF GOA LTD.
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January 1, 2014 |
HARI BHAKTABAHADUR THAPA Vs. STATE OF MAHARASHTRA
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June 20, 2014 |
HARI SAMBHAJI BODARE Vs. STATE OF MAHARASHTRA
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August 7, 2014 |
HARICHAND Vs. STATE OF MAHARASHTRA
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September 12, 2014 |
HARILAL MEVALAL GUPTA Vs. STATE OF MAHARASHTRA
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February 6, 2014 |
HARINARAYAN BAJAJ Vs. M/S SHETH SECURITIES PVT. LTD.
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HARINARAYAN BAJAJ Vs. MADHUKAR SHETH
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September 4, 2014 |
HARIRAM Vs. UDDAL
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May 9, 2014 |
HARIRAM VENSIMAL BHARWANI Vs. THE STATE OF MAHARASHTRA
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December 8, 2014 |
HARIRAM VENSIMAL BHARWANI Vs. THE STATE OF MAHARASHTRA
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December 15, 2014 |
HARISCHANDRA BHANUDAS LANDE Vs. STATE OF MAHARASHTRA
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June 25, 2014 |
HARISH LOYALKA Vs. DILIP NEVATIA
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October 30, 2014 |
HARISH LOYALKA Vs. DILEEP NEVATIA
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April 7, 2014 |
HARMESHLAL AJIT SINGH Vs. STATE OF MAHARASHTRA
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December 3, 2014 |
HARSHALATA SUDHAKARRAO DHAWALE Vs. DIVISIONAL COMMISSIONER
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September 11, 2014 |
HARSUKH B GOHEL Vs. VINOD KUMAR BINDLISH
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January 27, 2014 |
HASAN BIN SALAM Vs. MADHAVRAO
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August 21, 2014 |
HASAN MOHAMMAD ISSAK MANIYAR Vs. HARUN GULAB MANIYAR
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HASANATE TAHERIYYAH FIDAYYIAH Vs. MAHESH S/O KISHOR SARAN
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January 18, 2014 |
HAUSU DHONDBA UIKE Vs. SAHEBRAO CHINTAMAN SALAM
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January 15, 2014 |
HDFC BANK LTD. Vs. NEW INDIA ASSURANCE CO. LIMITED
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September 9, 2014 |
HDFC BANK LTD. Vs. AMRESH MADHUKAR SAWANT
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September 3, 2014 |
HEAD MASTER, SHRI GURUDEO POST BASIC ASHRAM Vs. PRABHAKAR
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February 11, 2014 |
HEMALI BINDESH KELAIYA Vs. BINDESH JAYANTILAL KELAIYA
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January 21, 2014 |
HEMLATA W/O KANTILAL THOLE Vs. UNITED INDIA INSURANCE CO LTD
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January 16, 2014 |
HEMNIL METAL PROCESSORS PVT. LTD. Vs. COMMISSIONER OF C. EX. & S.T.
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June 25, 2014 |
HEMRAJ Vs. SURYABHAN
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February 6, 2014 |
HERALD PUBLICATIONS PVT. LTD. Vs. COMMISSIONER OF INCOME TAX
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November 5, 2014 |
HERLANDER COELHO PEREIRA Vs. JAGANATH V. NAIK
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September 19, 2014 |
HETAL NAREN THAKORE Vs. STATE OF MAHARASHTRA
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December 9, 2014 |
HETRAM BANIRAM RAHANGADALE Vs. MAYABAI CHOITRAM GOPLANI
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HIGH COURT ON ITS OWN MOTION Vs. STATE OF GOA
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July 17, 2014 |
HIMANSHU @ HEMANT RAJENDRA BHATT Vs. STATE OF MAHARASHTRA
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April 30, 2014 |
HIMANSHU SINGH RAJAWAT Vs. CBI
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July 9, 2014 |
HIMMATRAO MAROTRAO DHOBALE AND ORS. Vs. ARUN GULABRAO JICHKAR
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HINDALCO INDUSTRIES LIMITED Vs. THE UNION OF INDIA
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December 8, 2014 |
HINDURAO RAJARAM KATHARE AND ORS. Vs. THE STATE OF MAHARASHTRA
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December 9, 2014 |
HINDUSTAN LEVER LIMITED Vs. ASSISTANT PROVIDENT FUND COMMISSIONER
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August 26, 2014 |
HINDUSTAN PETROLEUM CORPORATION LTD. Vs. SAU.NIVEDITA WIFE OF PRITAMSINGH JAIN
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March 20, 2014 |
HINDUSTAN PETROLIUM CORPORATION LTD Vs. UNION OF INDIA
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February 13, 2014 |
HINDUSTAN UNILEVER LTD. Vs. HINDUSTAN LEVER RESEARCH CENTRE EMPLOYEE UNION
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July 16, 2014 |
HIRA ANKUSH MANGAVDE Vs. STATE OF MAHARASHTRA
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April 22, 2014 |
HIRALAL AMBALA JAIN Vs. INDAGE VINTNERS LTD
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HIRALAL DAGDULAL PAGARIA Vs. VASANTLAL HARIDAS BHANUSHALI
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March 7, 2014 |
HIRANAND @ DABBU KIMMATRAM ASWANI Vs. STATE OF MAHARASHTRA
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February 13, 2014 |
HIROZ Vs. THE STATE OF MAHARASHTRA
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October 30, 2014 |
HITKARI HITECH FIBRES PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
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June 24, 2014 |
HOSHANG PESI HODIWALA Vs. BONNY BEHRAMSHAH BHATHENA
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September 16, 2014 |
HOTEL MAHEE Vs. COLLECTOR, AMRAVATI
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July 30, 2014 |
HSBC PI HOLDINGS (MAURITIUS) LIMITED Vs. AVITEL POST STUDIOZ LIMITED
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January 22, 2014 |
HUSAIN Vs. THE STATE OF MAHARASHTRA
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June 12, 2014 |
HYUNDAI ENGINEERING INDIA PVT. LTD. Vs. STATE OF MAHARASHTRA AND ORS.
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December 10, 2014 |
I. P. C. A. HEALTH PRODUCTS PVT. LTD Vs. STATE OF MAHARASHTRA
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April 23, 2014 |
IBRAHIM AGA Vs. PRAKASH JANARDAN NAIK KUMBHAR JUVENKAR
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July 4, 2014 |
IBRAHIM KHAN Vs. STATE OF MAHARASHTRA
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June 25, 2014 |
IBRAHIM SAMSHER PATHAN Vs. STATE OF MAHARASHTRA
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October 27, 2014 |
ICICI BANK LIMITED Vs. GOL OFFSHORE LIMITED
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March 5, 2014 |
ICICI PRUDENTIAL LIFE INSURANCE CO. LTD. Vs. COMMISSIONER OF INCOME TAX
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January 28, 2014 |
ICICI SECURITIES LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX-3(2)
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July 16, 2014 |
IDA PEREIRA Vs. VILLAGE PANCHAYAT OF MERCES
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April 24, 2014 |
IGNATIOUS DIAS Vs. MARIO FRANCIS BARRETTO
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January 31, 2014 |
IMAMBI Vs. MOHAMMAD ISMAIL
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March 13, 2014 |
IMELDA D SOUZA Vs. STATE OF GOA
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February 20, 2014 |
IMRAM A AJIJ SHAIKH Vs. STATE OF MAHARASHTRA
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February 17, 2014 |
IN RE : PROJECT MANAGEMENT GROUP AND JD CONSULTANTS Vs. STATE
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July 9, 2014 |
IN RE : WADALA COMMODITIES LTD Vs. STATE
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May 8, 2014 |
IN RE: AKOLA OIL INDUSTRIES LIMITED Vs. STATE
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December 20, 2014 |
IN RE: ANIL C. GANDHI Vs. STATE
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October 31, 2014 |
IN RE: CADBURY INDIA LIMITED Vs. STATE
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May 9, 2014 |
IN RE: GANPATI VINAYAK ACHWAL Vs. STATE
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August 21, 2014 |
IN RE: M.T. HARTATI Vs. STATE
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February 11, 2014 |
IN RE: MONARCH PROJECT AND FINMARKETS LIMITED Vs. STATE
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August 7, 2014 |
IN RE: SKS ISPAT AND POWER LTD. Vs. STATE
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May 5, 2014 |
INACIO AMORIM V. DCOSTA Vs. ROCKY ANDRADE
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April 29, 2014 |
INDARJEETSINGH Vs. THE STATE OF MAHARASHTRA
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April 16, 2014 |
INDI PHARMA PVT LTD Vs. STATE OF GOA
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September 17, 2014 |
INDIABULLS PROPERTIES PVT. LTD. Vs. TREASURE WORLD DEVELOPERS PVT. LTD.
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February 28, 2014 |
INDIAN BEAUTY AND HYGIENE ASSOCIATION AND ORS. Vs. THE UNION OF INDIA AND ORS.
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September 9, 2014 |
INDIAN COUNCIL OF INVESTORS Vs. UNION OF INDIA
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April 22, 2014 |
INDIAN HOTELS AND RESTAURANT ASSOCIATION Vs. UNION OF INDIA
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April 8, 2014 |
INDIAN OIL CORPORATION LIMITED Vs. CONTROLLER OF LEGAL METROLOGY GOVERNMENT OF GOA
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January 31, 2014 |
INDIAN OIL CORPORATION LTD. Vs. SHRIJI ENTERPRISES ERANDOL
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January 29, 2014 |
INDIAN OIL CORPORATION LTD. Vs. SURENDRAKUMAR
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July 24, 2014 |
INDIAN OIL CORPORATION LTD. Vs. UNION OF INDIA
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August 4, 2014 |
INDIAN OIL CORPORATION LTD. Vs. UNION OF INDIA
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October 27, 2014 |
INDIAN SEAMLESS METAL TUBES LIMITED Vs. KAILASH NAMPELLI USHAKOYAL
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April 11, 2014 |
INDIRA PRAGATI SHIKSHAN SANSTHA Vs. STATE OF MAHARASHTRA
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January 17, 2014 |
INDIRA SAWANT Vs. VIJAYENDRA UMAKANT SHETH
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October 14, 2014 |
INDIRABAI NARAYAN BIVALKAR Vs. STATE OF MAHARASHTRA
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October 14, 2014 |
INDRAJIT Vs. THE STATE OF MAHARASHTRA AND ORS.
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January 7, 2014 |
INDRAKUMAR Vs. ATMARAM AND ORS.
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December 23, 2014 |
INDRASAN CO-OPERATIVE HOUSING SOCIETY LIMITED Vs. STATE OF MAHARASHTRA
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July 4, 2014 |
INFLOW TECHNOLOGIES PVT. LTD. Vs. YAHOO INDIA PVT. LTD.
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January 23, 2014 |
INFOQUEST INFOTECH PVT. LTD. Vs. UNION OF INDIA
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October 29, 2014 |
INOX AIR PRODUCTS LTD Vs. UNION OF INDIA
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February 21, 2014 |
INOX LEISURE LIMITED Vs. GOA STATE INFRASTRUCTURE DEVELOPMENT CORPORATION LIMITED
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October 14, 2014 |
INSIYAH ALIASGAR SHAKIR Vs. THE VILLAGE PANCHAYAT OF CANA-BENAULIM
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May 7, 2014 |
INTER GOLD (INDIA) LTD. Vs. COLLECTOR OF CENTRAL EXCISE
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April 4, 2014 |
INTERNATIONAL ASSET RECONSTRUCTION COMPANY PVT LTD Vs. PHOENIX ALCHEMY PVT LTD
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August 1, 2014 |
ISHITA KUNAL SANGANI Vs. KUNAL SUDHIR SANGANI
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October 7, 2014 |
ISHWAR GULAB PAWAR Vs. AYOUB JAMAL
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June 24, 2014 |
ISHWARA GANU NIMBALKAR Vs. ANANDA BALWANT KARNEKAR
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September 18, 2014 |
ISMAILALKH IBRAHIMKHA PATHAN Vs. THE STATE OF MAHARASHTRA
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June 11, 2014 |
ISTIYAK KHAN IQUBAL KHAN Vs. STATE OF MAHARASHTRA
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January 28, 2014 |
ITD CEMENTATION INDIA LTD. Vs. RELIANCE INFRASTRUCTURE LIMITED
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February 4, 2014 |
ITM TRUST Vs. EDUCATE INDIA SOCIETY
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September 15, 2014 |
IYANDURAI CHINAPPA KAUKAR Vs. COMMISSIONER OF POLICE
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December 18, 2014 |
J.K. ENTERPRISES Vs. STATE OF MAHARASHTRA AND ORS.
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September 10, 2014 |
J.M. MHATRE INFRA PRIVATE LIMITED Vs. UNION OF INDIA
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December 8, 2014 |
J.P. MORGAN SERVICES INDIA PVT. LTD Vs. UNION OF INDIA
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May 9, 2014 |
JAFAR AMIR KHAN Vs. THE STATE OF MAHARASHTRA AND ORS.
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November 14, 2014 |
JAFAR SHAUKAT SHEIKH Vs. STATE OF MAHARASHTRA
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May 6, 2014 |
JAGAN Vs. STATE OF MAHARASHTRA
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September 5, 2014 |
JAGANNATH Vs. STATE OF MAHARASHTRA
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August 26, 2014 |
JAGANNATH AND ORS. Vs. KISAN BALAJI ZAGARE AND ORS.
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December 23, 2014 |
JAGANNATH DHULAPPA TUGSHETTY Vs. STATE OF MAHARASHTRA
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October 10, 2014 |
JAGANNATH PANDHARI DHAVARE Vs. STATE OF MAHARASHTRA
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April 2, 2014 |
JAGANNATH S/O BHAGWAT SHELKE Vs. STATE OF MAHARASHTRA
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December 8, 2014 |
JAGDISH Vs. THE STATE OF MAHARASHTRA AND ORS.
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July 16, 2014 |
JAGDISH AMRITLAL KARIA Vs. BOMBAY MUNICIPAL CORPORATION
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November 5, 2014 |
JAGDISH ASARPOTA Vs. JAGDISH DAMODARDAS ASARPOTA
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July 8, 2014 |
JAGDISH LAL GUPTA, NEW DELHI Vs. TARA INDUSTRIES LIMITED
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March 11, 2014 |
JAHIRABEE Vs. STATE OF MAHARASHTRA
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March 5, 2014 |
JAI BHARAT STEEL ROLLING MILLS Vs. COMMISSIONER OF C. EX.
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June 12, 2014 |
JAI PADMAVATI AUTOMOBILE FINANCE Vs. THE POLICE INSPECTOR AND ORS.
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July 31, 2014 |
JAIBHAWANI BACHAT GAT Vs. STATE OF MAHARASHTRA
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April 8, 2014 |
JAIDEEP Vs. UDAY
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September 16, 2014 |
JAIDEEP CURTORCAR Vs. GAURI CURTORCAR
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August 27, 2014 |
JAISHREE Vs. STATE OF MAHARASHTRA
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April 17, 2014 |
JAISHRI Vs. STATE OF MAHARASHTRA
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February 20, 2014 |
JAISINGH DHONDIRAM KARPE Vs. THE STATE OF MAHARASHTRA
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October 28, 2014 |
JAIWANTA Vs. NAMDEO RAMJI TEMKAR
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November 10, 2014 |
JALNA DISTRICT CENTRAL CO OPERATIVE BANK LTD Vs. UMESH S/O NANASAHEB KAWADE
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May 2, 2014 |
JAMES SHEGAR NADAR Vs. THE STATE OF MAHARASHTRA
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December 19, 2014 |
JANARDAN SAJU PATIL Vs. STATE OF MAHARASHTRA
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January 29, 2014 |
JANARDHAN HARIBHAU HEND Vs. JAIKUMAR SHALIGRAM CHANDAK
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January 7, 2014 |
JANARDHAN YADEORAO NAVGHARE Vs. STATE OF MAHARASHTRA
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April 22, 2014 |
JANATA SAHAKARI BANK LTD. Vs. PURAN MAHARASHTRA AUTOMOBILES SHAHGANJ
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April 28, 2014 |
JANGALU SAMPAT GAIKWAD Vs. THE STATE OF MAHARASHTRA
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December 15, 2014 |
JANJAGRITI SHIKSHAN PRASARAK MANDAL, SHEKAPUR AND ANOTHER Vs. STATE OF MAHARASHTRA AND OTHERS
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July 31, 2014 |
JASPAL SAWHNEY Vs. JOGINDER SAWHNEY
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August 11, 2014 |
JATIN C. JHAVERI Vs. UNION OF INDIA
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January 23, 2014 |
JAVED AHMED KHATIB Vs. MOHAMMED ARIF SHAFEEQ AHMED PATEL
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April 15, 2014 |
JAVED RIZWAN SHAIKH Vs. STATE OF MAHARASHTRA
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June 24, 2014 |
JAYA Vs. STATE OF MAHARASHTRA
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July 7, 2014 |
JAYA KODATE Vs. RASHTRASANT TUKDOJI MAHARAJ NAGPUR UNIVERSITY
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June 13, 2014 |
JAYASHREE SUBHASH KALBANDE Vs. BHAURAO NAGORAO DERKAR
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February 18, 2014 |
JAYESH GOPALDAS SAMPAT Vs. PARESH SATYENDRA VOHRA
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January 27, 2014 |
JAYESH KOMAL BORKAR Vs. STATE OF MAHARASHTRA
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February 24, 2014 |
JAYRAJ DEVIDAS Vs. NILESH SHANTILAL TANK
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August 22, 2014 |
JAYVARDHAN SINH CHAPOTKAT Vs. AJAYVEER CHAPOTKAT
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April 8, 2014 |
JEEVAN KASHINATH PATIL Vs. STATE OF MAHARASHTRA
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June 20, 2014 |
JEHANGIR H.C. JEHANGIR Vs. INCOME TAX OFFICER
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November 7, 2014 |
JER RUTTON KAVASMANEK AND ANOTHER Vs. GHARDA CHEMICALS LTD. AND OTHERS
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June 14, 2014 |
JET AIRWAYS (INDIA) LTD. Vs. COMMISSIONER OF SERVICE TAX
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June 24, 2014 |
JIBLO MORTO NAIK GAONKAR AND ORS Vs. COLLECTOR (L A ), MARGAO, GOA
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March 4, 2014 |
JIGNA MAHESH DEDHIA Vs. UNION OF INDIA THROUGH SECRETARY,
DEPARTMENT OF MINISTRY & ANOTHER
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October 13, 2014 |
JINDAL DRUGS LTD. Vs. UNION OF INDIA
|
September 9, 2014 |
JINDAL DRUGS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
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March 13, 2014 |
JINNASRAO Vs. STATE OF MAHARASHTRA
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July 8, 2014 |
JITENDRA KUMAR JAIN Vs. CENTRAL BUREAU OF INVESTIGATION
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December 3, 2014 |
JITENDRA RAGHURAJ DESHPRABHU Vs. MOHAN NAVSO KALSEKAR
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April 4, 2014 |
JIVAJI FRAMROZE TARACHAND Vs. MINOO S. MISTRY
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September 25, 2014 |
JOANA FRANCISCA ERRIE Vs. ALBANO VESPANIZIANO JOSE VAZ
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September 25, 2014 |
JOAO Vs. BERNANDINA FERNANDES
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February 12, 2014 |
JOAO SEBASTIAO LOBO Vs. ADMINISTRATOR OF COMMUNIDADES OF BARDEZ
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January 31, 2014 |
JOAQUIM SANTANA REBELLO Vs. ANTONIO JOSE REBELLO
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September 9, 2014 |
JOAQUIM VICENT COUTINHO Vs. MENINO SALVADOR F COUTINHO
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March 14, 2014 |
JOSE CAMILO AIRES DA CONCEICAO PARO E SA ALIAS AIRES DE SA, SON OF CAMILO DE SA Vs. MARY ROSE NAZARETH
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April 23, 2014 |
JOSE FERNANDES Vs. MARCELINA DE GAMA
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JOSEPH ARAUJO Vs. BONNY ARAUJO
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July 31, 2014 |
JOVITA OLGA IGNESIA MASCARENHAS E COUTINHO Vs. RAJAN MARIA COUTINHO
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June 13, 2014 |
JOWETT D'SOUZA Vs. STATE OF GOA
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March 6, 2014 |
JSK INDUSTRIES PVT. LTD. Vs. UNION OF INDIA
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December 8, 2014 |
JSW STEEL LTD Vs. AI GHURIAR IRON & STEEL LLC
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August 20, 2014 |
JUGRAJ K. RANKA Vs. MULCHAND K. RANKA
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April 10, 2014 |
JUMBO WORLD HOLDINGS LIMITED Vs. BENNET COLEMAN AND CO. LTD.
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JUMBO WORLD HOLDINGS LIMITED Vs. BENNET COLEMAN AND CO LTD
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November 12, 2014 |
JUNED KHURAM ROUFUDDIN Vs. PRESIDENT
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September 4, 2014 |
JYOTI VIJAY MALUSARE Vs. STATE OF MAHARASHTRA
|
March 27, 2014 |
JYOTINDRA R. SHAH Vs. THE DIVISIONAL JT. REGISTRAR
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October 14, 2014 |
K M RE ROLLS PVT LTD Vs. CHIEF ENGINEER MAHARASHTRA STATE ELECTRICITY BOARD CIRCLE
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March 26, 2014 |
K T KUBAL & COMPANY Vs. MUJIBUR REHMAN HAJI ISRAR ALAM SIDDIQUI
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October 10, 2014 |
K. AND M. SHELTORS PRIVATE LTD. Vs. POONAM V. PUNJABI
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July 9, 2014 |
K. GANESHAN Vs. SHAMBU D. GAUNS
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February 17, 2014 |
K. LIFESTYLE & INDUSTRIES LIMITED AND ORS. Vs. LOTTEE HOLDINGS PVT. LTD. AND ORS.
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September 2, 2014 |
K. SHYAMSUNDAR I.R.S. Vs. UNION OF INDIA THROUGH SECRETARY
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April 21, 2014 |
K. SHYAMSUNDAR I.R.S. WORKING AS COMMISSIONER OF CENTRAL EXCISE Vs. UNION OF INDIA THROUGH SECRETARY & ORS.
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April 9, 2014 |
K.K. GUPTA Vs. DEV KUMAR AGARWAL
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July 24, 2014 |
K.M. ENTERPRISES Vs. GARWARE SYNTHETICS LTD
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September 26, 2014 |
KABULSING Vs. STATE OF MAHARASHTRA
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August 1, 2014 |
KADAMBA TRANSPORT CORPORATION LTD Vs. KAMLAKANT HALARNKAR
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January 21, 2014 |
KADAMBA TRANSPORT CORPORATION LTD. Vs. BENEDICTA FERNANDES E DIAS
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September 18, 2014 |
KAILAS Vs. THE STATE OF MAHARASHTRA
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November 24, 2014 |
KAILAS S/O DAMODAR PATHE Vs. STATE OF MAHARASHTRA
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December 23, 2014 |
KAILASH Vs. STATE OF MAHARASHTRA
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April 16, 2014 |
KAILASH RAJPUT Vs. INTELLIGENCE OFFICER, AIR INTELLIGENCE UNIT, CUSTOMS
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KAILASKUMAR BHAWARLAL JAIN Vs. STATE OF MAHARASHTRA
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July 28, 2014 |
KAIZEN PLASTOMOULD PVT. LTD Vs. UNION OF INDIA
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March 3, 2014 |
KAKASAHEB Vs. THE STATE OF MAHARASHTRA
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November 24, 2014 |
KALAWATI Vs. NAGPUR IMPROVEMENT TRUST
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March 20, 2014 |
KALAWATI BALASAHEB KARNE Vs. CHANDA HANMANT KARNE & ANR
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September 15, 2014 |
KALAWATIBAI Vs. THE ORIENTAL INSURANCE CO. LTD. AND ORS.
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July 24, 2014 |
KALIDAS NIVRUTTI DHALE Vs. STATE OF MAHARASHTRA
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February 14, 2014 |
KALIKA NAGARI SAHAKARI PATSANSTHA MARYADIT Vs. ASHOK BANSILAL BORA
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January 27, 2014 |
KALLESHWAR NAGARI BIGAR
SHETISAHAKARI PATSANSTHA LTD Vs. STATE OF MAHARASHTRA
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February 7, 2014 |
KALPANA D/O YASHWANTRAO KHEDIKAR Vs. DIRECTOR, MAHARASHTRA STATE EXAMINATION BOARD
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October 30, 2014 |
KALPANA PUNDLIK JAMDADE Vs. THE STATE OF MAHARASHTRA
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November 18, 2014 |
KALPATARU PROPERTIES PVT. LTD Vs. MAJITHIA NAGAR CO-OP. HSG. SCTY. LTD
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June 30, 2014 |
KALPATARU PROPERTIES PVT. LTD. Vs. MAJITHIA NAGAR CO-OPERATIVE HOUSING SOCIETY LTD.
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September 3, 2014 |
KALPESH M NAGDA Vs. COMMISSIONER OF INCOME TAX
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December 22, 2014 |
KALPIKA SHARAD NAIK Vs. SHARAD G NAIK
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August 11, 2014 |
KALYAN Vs. ADV. TILLOTTAMA CHUDAMAN PATIL
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January 20, 2014 |
KALYAN MAHIPATI MADNE Vs. STATE OF MAHARASHTRA
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June 23, 2014 |
KALYAN SANTRAM KAWADE Vs. KHANDERAO
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August 20, 2014 |
KALYANI Vs. STATE OF MAHARASHTRA
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December 1, 2014 |
KAMAL BABULAL SHARMA Vs. RAMKUMAR SAGARMAL
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September 25, 2014 |
KAMAL W/O ANNA GAIKWAD Vs. ANNA S/O BALAJI GAIKWAD
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May 9, 2014 |
KAMALA MUKUND DEVPURA Vs. UNION OF INDIA
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December 17, 2014 |
KAMALBAI Vs. STATE OF MAHARASHTRA
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April 8, 2014 |
KAMALBAI Vs. STATE OF MAHARASHTRA
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July 24, 2014 |
KAMALSINGH Vs. SHARAD
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KAMANI OIL INDUSTRIES PVT. LTD Vs. BHUWANESHWAR REFINERIES
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KAMLABAI Vs. THE STATE OF MAHARASHTRA
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October 30, 2014 |
KAMLABAI SURESH KHADSE Vs. TUKARAM RAJARAM INGOLE
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November 14, 2014 |
KAMLAKAR DAGDU NARKHADE Vs. K.N. BHISE ARTS & COMMERCE COLLEGE
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April 7, 2014 |
KAMLAKAR DEVIDAS PATIL Vs. STATE OF MAHARASHTRA
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February 11, 2014 |
KAMLESH RAGHUNATH MAHALODHA Vs. STATE OF MAHARASHTRA
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July 9, 2014 |
KAMRUDIN J. MAVANY Vs. TAJDIN J. MAVANY
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September 1, 2014 |
KANARAM BHUIRARAM SHAHU Vs. STATE OF MAHARASHTRA
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February 10, 2014 |
KANDRA RAMESHBABU NAIDU Vs. SUPERINTENDENT (A.E.) SERVICE TAX
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March 5, 2014 |
KANHU Vs. BADALSHAHA
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April 16, 2014 |
KANNAN VISHWANATH Vs. SICOM LIMITED
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November 5, 2014 |
KANSAI NEROLAC PAINTS LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
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May 6, 2014 |
KANTABAI Vs. STATE OF MAHARASHTRA
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April 15, 2014 |
KANTABAI @ KANHOPATRA @ CHANDRABHAGA Vs. KASHINATH GANGARAM GHATE
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June 17, 2014 |
KANTILAL Vs. STATE OF MAHARASHTRA
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April 25, 2014 |
KANTILAL Vs. THE STATE OF MAHARASHTRA
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November 26, 2014 |
KAPURCHAND KOTECHA URBAN CO-OP CREDIT SOCIETY LTD Vs. MANGILAL S/O BHIKCHAND JAIN
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February 20, 2014 |
KARAD MERCHANT SAHAKARI CREDIT SANSTHA MARYADIT Vs. RESERVE BANK OF INDIA CENTRAL OFFICE
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February 24, 2014 |
KARBHARI Vs. DEVIDAS
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March 4, 2014 |
KARISHMA QURESHI Vs. FAISAL QURESHI
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July 30, 2014 |
KARVY FINANCIAL SERVICES LTD Vs. PROGRESSIVE CONSTRUCTION LTD
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December 24, 2014 |
KASHI BABULI CHARI Vs. SHEETAL SHIVRAM CHARI AND ORS.
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December 15, 2014 |
KASHINATH BABAN THORAT Vs. THE STATE OF MAHARASHTRA
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December 3, 2014 |
KASHINATH RAJARAM KASABE Vs. RAMCHANDRA TUKARAM KASABE
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October 8, 2014 |
KASHINATH SHETYE Vs. STATE
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January 7, 2014 |
KASSIOPI MARITIME CO. LTD. Vs. M.T.AL LAYYAH
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September 2, 2014 |
KASTURABAI Vs. PANDIT SONUSINGH PATIL
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February 3, 2014 |
KASTURI COMMODITIES PVT. LTD. Vs. UNION OF INDIA
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November 17, 2014 |
KAUSALYA KRISHNA SHINDE Vs. DIGAMBER DATTA KANGUDE
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June 19, 2014 |
KAVITA Vs. STATE OF MAHARASHTRA
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November 24, 2014 |
KAVITA KRISHNAMURTHY Vs. K N KRISHNAMURTHY
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December 9, 2014 |
KAVITA PRAVIN TILWANI Vs. STATE OF MAHARASHTRA
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July 10, 2014 |
KAWADU Vs. DEPUTY CONSERVATOR OF FOREST
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September 11, 2014 |
KAWADU Vs. JAINABAI
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February 20, 2014 |
KAWADU Vs. BHOJRAM
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June 17, 2014 |
KAYCO ENGINEERING Vs. STATE OF GOA
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KESHAO Vs. STATE OF MAHARASHTRA
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June 18, 2014 |
KESHAV VITHOBA KHATDEO Vs. GUMPHABAI GOPALRAO MUNDARE
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March 3, 2014 |
KESHAV VITHOBA KHATDEO, Vs. GOPAL SAKHARAM MUNDARE (DELETED),
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March 3, 2014 |
KETAN TIRODKAR Vs. OFFICE OF THE HONBLE CHIEF MINISTER MAHARASHTRA
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October 9, 2014 |
KETANKUMAR MANGANLAL SHARMA Vs. DAHIBEN VASANTKUMAR PATEL
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February 17, 2014 |
KEYUR SHAH Vs. UNION OF INDIA
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March 4, 2014 |
KHAIRUNNISABEGUM Vs. NAFEESUNISA BEGUM
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September 22, 2014 |
KHAIRUNNISSA RASOOL GOLANDAJ Vs. STATE OF MAHARASHTRA
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May 7, 2014 |
KHARE AND TARKUNDE INFRASTRUCTURE PRIVATE LIMITED Vs. THE STATE OF MAHARASHTRA
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December 5, 2014 |
KHUSHBU SANDEEP JAIN Vs. STATE OF MAHARASHTRA
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August 1, 2014 |
KIMIYA SHIPPING INC AND CONDOR MARITIME DIENSTLEISTUNG GMBH & CO. KG Vs. M.V. WESTERN LIGHT
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February 21, 2014 |
KIRAN AMOL AMBHORE Vs. AMOL RAMDAS AMBHORE
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April 4, 2014 |
KIRAN ANANDRAO PAWAR Vs. CHIEF GENERAL MANAGER, IRB KOLHAPUR INTEGRATED ROAD DEVELOPMENT COMPANY PVT LTD
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October 14, 2014 |
KIRAN ASHOK JADHAV Vs. STATE OF MAHARASHTRA
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March 10, 2014 |
KIRAN SUDHAKAR TONPE Vs. M G AGENCIES
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February 27, 2014 |
KIRLOSKAR PNEUMATIC COMPANY LIMITED Vs. UNION OF INDIA
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August 4, 2014 |
KIRTI PRAMOD BHARADIA Vs. STATE OF MAHARASHTRA
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July 25, 2014 |
KIRTI V. AMBANI Vs. UNION OF INDIA
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July 10, 2014 |
KISAN BAKSHI BANEWAR Vs. STATE OF MAHARASHTRA
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February 27, 2014 |
KISAN RADHAJI GAJARE Vs. BHALCHANDRA SHREEDHAR SAKUTKAR
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September 24, 2014 |
KISANLAL Vs. HARISCHANDRA
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May 7, 2014 |
KISHINBHAGWAN R. SHARMA Vs. STATE OF MAHARASHTRA
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June 17, 2014 |
KISHOR Vs. STATE OF MAHARASHTRA
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June 27, 2014 |
KISHOR Vs. AMBADAS
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February 10, 2014 |
KISHOR RAMESHCHANDRA MUNDADA Vs. SHAKIL AHMED AKIL ALI
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May 7, 2014 |
KISHORE MACCHINDER PATIL Vs. STATE OF MAHARASHTRA
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July 31, 2014 |
KISTANNA Vs. STATE OF MAHARASHTRA
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June 9, 2014 |
KITPLY INDUSTRIES LIMITED Vs. STATE OF MAHARASHTRA
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September 5, 2014 |
KNOWLEDGE INFRASTRUCTURE SYSTEMS PRIVATE LIMITED Vs. MAHARASHTRA POWER GENERATION COMPANY LTD.
|
August 14, 2014 |
KOKILA GUJRYA PADVI Vs. THE PRESIDENT
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October 1, 2014 |
KOLTE PATIL DEVELOPERS LTD Vs. STATE OF MAHARASHTRA
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December 24, 2014 |
KOMAL SINGH Vs. INSPECTOR GENERAL, PRISONS, GOVERNMENT OF GOA
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March 6, 2014 |
KOMALSING Vs. STATE OF MAHARASHTRA
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July 7, 2014 |
KOPARGAON SAHAKARI SAKHAR KARKHANA LIMITED Vs. 7 STAR DISTILLERIES
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January 10, 2014 |
KOUSHIK S/O ANIL GHARAMI Vs. SANGEETA KOUSHIK GHARAMI
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May 5, 2014 |
KOUSTUBH KAMLAKARMENCH Vs. MAHARASHTRA PUBLIC SERVICECOMMISSION
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September 22, 2014 |
KPMG INDIA PVT. LTD. Vs. NATIONAL COMMISSION FOR WOMEN
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August 11, 2014 |
KRISHNA APPAYA PATIL Vs. STATE OF MAHARASHTRA
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February 6, 2014 |
KRISHNA GUDI Vs. 21ST CENTURY FIRMS
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February 24, 2014 |
KRISHNA KUMAR AGRAWAL Vs. GUPTA COAL INDIA LTD
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February 13, 2014 |
KRISHNA MANGUTKAR Vs. STATE OF GOA
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June 26, 2014 |
KRISHNA NARAYAN PARDHI Vs. STATE OF MAHARASHTRA
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December 18, 2014 |
KRISHNA SAHEBRAO PATIL Vs. STATE OF MAHARASHTRA
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March 5, 2014 |
KRISHNA VITHOBA XETE TILVE AND ORS. Vs. VASSUDEV PANDURANG NAIK AND ORS.
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July 7, 2014 |
KSS PETRON PVT LTD Vs. OIL AND NATURAL GAS CORPORATION LTD
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May 9, 2014 |
KU VAISHALI Vs. STATE OF MAHARASHTRA
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February 10, 2014 |
KU. VINITA Vs. STATE OF MAHARASHTRA
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September 16, 2014 |
KU.PADMA Vs. ADARSHA DNYAN PRAKASH SHIKSHANSANSTHA
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September 23, 2014 |
KUMAR RAMA GOWDA Vs. STATE OF MAHARASHTRA
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December 4, 2014 |
KUMARI SWETA SURESH THAKUR Vs. STATE OF MAHARASHTRA
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February 21, 2014 |
KUNAL Vs. STATE OF MAHARASHTRA
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August 7, 2014 |
KUNAL @ SANDEEP HARIBHAU LAHANE Vs. STATE OF MAHARASHTRA
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February 27, 2014 |
KUNAL IMPEX Vs. STATE OF MAHARASHTRA
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December 1, 2014 |
KUNAL SHIVRAM SHEJWAL AND ORS. Vs. THE STATE OF MAHARASHTRA
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August 21, 2014 |
KUNDA Vs. HARIBHAU
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April 28, 2014 |
KUSUM BHARAT ASARPOTA Vs. JAGDISH DAMODARDAS ASARPOTA
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July 8, 2014 |
KUSUM NAROTTAMHARSORA Vs. UNION OF INDIA
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September 25, 2014 |
KUSUMA MANGUESH TIRODKAR ALIAS KUSUMA MANGUESH PEDNEKAR Vs. DILIP SATARDEKAR
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June 20, 2014 |
L & T FINANCE LIMITED Vs. SAUMYA MINING LTD.
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July 8, 2014 |
L & T FINANCE LIMITED Vs. VARDHMAN CHEMTECH LTD.
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January 7, 2014 |
L & T FINANCE LTD. Vs. KAJAL KUMAR DAS
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December 3, 2014 |
L.RS. OF PANDURANG DHARMADHIKARI Vs. KUSUMTAI
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July 15, 2014 |
LA BUILDE CORPORATION Vs. UNION OF INDIA
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January 9, 2014 |
LA CAST METALS & COMPONENTS PVT. LTD. Vs. KAJAL DEVELOPERS
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November 20, 2014 |
LAHU Vs. KAILASH MATASARAN GUPTA
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June 24, 2014 |
LAHU DEVRAM PAWAR Vs. THE STATE OF MAHARASHTRA
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June 19, 2014 |
LAL ZENDA COAL MINES MAZDOOR UNION Vs. WESTERN COALFIELDS LIMITED
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December 20, 2014 |
LALIT KUMAR MODI Vs. SPECIAL DIRECTOR, DIRECTORATE OF ENFORCEMENT GOVERNMENT OF INDIA
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February 6, 2014 |
LALIT PUKHRAJ DESHLAHARA Vs. UNION OF INDIA
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July 15, 2014 |
LAND ACQUISITION OFFICER Vs. JOAO FRANCISCO EUCLIDES
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December 9, 2014 |
LAND ACQUISITION OFFICER Vs. MARIA JOSE CORREIA DE MENDES E CRUZ
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November 28, 2014 |
LARSEN AND TOUBRO LTD Vs. COMMISSIONER OF CENTRAL EXCISE
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May 5, 2014 |
LATABAI DINKAR SONAWANE Vs. THE STATE OF MAHARASHTRA
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March 20, 2014 |
LATERAN MAX FRANCISCO VAZ Vs. VOLVETTA GOMES
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June 13, 2014 |
LAURINDA GOMES Vs. JANU HARI GAUDE
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March 14, 2014 |
LAVESH RAMCHANDRA JADHAV Vs. STATE OF MAHARASHTRA
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September 18, 2014 |
LAWSON TOURS AND TRAVELS (INDIA) P. LTD. Vs. DY. DIRECTOR, DGCEI, ZONAL UNIT
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December 16, 2014 |
LAWYERS FORUM FOR GENERAL UTILITY & LITIGATING PUBLIC Vs. THE STATE OF MAHARASHTRA
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December 11, 2014 |
LAXMAN Vs. DEORAO
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April 15, 2014 |
LAXMAN Vs. ASHWINI AND ORS.
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July 31, 2014 |
LAXMAN Vs. STATE OF MAHARASHTRA
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March 27, 2014 |
LAXMAN JANGU MADAVI Vs. STATE OF MAHARASHTRA
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July 23, 2014 |
LAXMAN KALU BACHHAV AND ORS. Vs. THE STATE OF MAHARASHTRA
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LAXMAN MAHADU VARGUDE Vs. THE STATE OF MAHARASHTRA
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September 23, 2014 |
LAXMAN S/O BHAGWAN CHOUDHARI Vs. STATE OF MAHARASHTRA
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LAXMAN S/O SHANKAR BANDGAR Vs. VENKAT
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LAXMAN WAMANRAO NAGAPURE Vs. SHANKAR HARIBHAU ADHAU
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April 9, 2014 |
LAXMANRAO MAHADEO NIKOSE Vs. NARAYAN MAHADEO NIKOSE
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July 8, 2014 |
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August 1, 2014 |
LEAR AUTOMOTIVE INDIA PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
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August 19, 2014 |
LEELA FONDU MAYEKAR Vs. DAMODAR DATTA ZUWARKAR
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April 10, 2014 |
LEELABAI Vs. BHIKABAI SHRIRAM PAKHARE
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March 28, 2014 |
LEELARAM Vs. PRESIDING OFFICER, SCHOOL TRIBUNAL
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April 23, 2014 |
LEOPOLD CAFE & STORES Vs. NOVEX COMMUNICATIONS PVT. LTD
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July 17, 2014 |
LIBAN MARIA D'SOUZA Vs. STATE
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January 22, 2014 |
LILADHAR KISANAPPA KANBALE Vs. STATE OF MAHARASHTRA
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February 13, 2014 |
LILADHAR LATKAN SAPKALE Vs. STATE OF MAHARASHTRA
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June 24, 2014 |
LILLY P. PANDIT Vs. MUMBAI MUNICIPAL CORPORATION OF GREATER MUMBAI
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January 16, 2014 |
LISA RODRIGUES E MENDONCA Vs. EUGENIO RODRIGUES
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March 11, 2014 |
LITHOFERRO Vs. STATE OF GOA
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August 13, 2014 |
LOK HOLDINGS AND CONSTRUCTIONS LTD Vs. MUNICIPAL CORPORATION OF GR MUMBAI
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March 28, 2014 |
LOKESH Vs. JANARDHAN
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June 27, 2014 |
LOKHANDWALA INFRASTRUCTURE PVT. LTD. Vs. DHOBHIGHAT COMPOUND RAHIWASI SEVA SANGH
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October 30, 2014 |
LOKMANYA TILAK JANKALYAN SHIKSHAN SANSTHAS LOKMANYA TILAK COLLEGE OF ENGINEERING Vs. ALL INDIA COUNCIL FOR TECHNICAL EDUCATION
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September 3, 2014 |
LOOT (INDIA) PVT. LTD. Vs. RELIANCE CAPITAL LTD.
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July 10, 2014 |
LOTUS REFINERIES PRIVATE LIMITED Vs. NATIONAL SPOT EXCHANGE LIMITED
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September 10, 2014 |
LOYE BOSE Vs. STATE THROUGH POLICE INSPECTOR
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January 6, 2014 |
LUFENG SHIPPING CO. LTD. Vs. M.V. RAINBOW ACE
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June 9, 2014 |
LUIS SALES DE ANDRADE E SOUZA Vs. JIJABAI NAMDEV SATARDEKAR
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January 22, 2014 |
LUIS SEBASTIAO MASCARENHAS Vs. SUNIL KUMAR KUKREJA
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June 10, 2014 |
LUPIN Vs. JOHNSON AND JOHNSON
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December 23, 2014 |
LUPIN LTD. Vs. UNION OF INDIA
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September 29, 2014 |
M Vs. M
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February 7, 2014 |
M R F LIMITED Vs. DY COLLECTOR & S D O
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November 21, 2014 |
M V KRISHNAMURTHY Vs. KALA MINES & MINERALS
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January 29, 2014 |
M. LAKSHMI CHITRA Vs. RAHUL BHIKAJI BHUTAL
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M. VISVESVARAYA INDUSTRIAL RESEARCH & DEVELOPMENT CENTRE Vs. DILIP MADHAVRAO VAIDYA
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June 27, 2014 |
M.L. SUREKHA Vs. S.M. SAMANT
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August 1, 2014 |
M.S. THEIVENDRAN AND ORS. Vs. STATE OF MAHARASHTRA AND ORS.
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August 25, 2014 |
M.V. FLAG MERSINIDI A FOREIGN FLAG VESSEL Vs. M.V. FLAG MERSINIDI
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April 16, 2014 |
M/S HERITAGE LIFESTYLE & DEVELOPERS LTD. Vs. M/S. COOL BREEZE CO-OPERATIVE HOUSING SOCIETY LIMITED
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January 21, 2014 |
M/S PARAKH SALES CORPORATION Vs. MANOJ
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M/S RESOURCES INTERNATIONAL Vs. ANA BERTHA DO REGO E FERNANDES
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February 7, 2014 |
M/S. AARTI INFRA-PROJECTS PVT. LTD. Vs. M/S. S.P.FABRITECH
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March 20, 2014 |
M/S. ABHAY CONSTRUCTION, THROUGH ITS WORKING PARTNER Vs. STATE OF MAHARASHTRA
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April 1, 2014 |
M/S. ARAD METERING TECHNOLOGIES LTD. Vs. AXELIA UTILITY MANAGEMENT PVT. LTD.
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March 18, 2014 |
M/S. BOMBAY INTELLIGENCE SECURITY (I) LTD. Vs. HARINARAYAN JEET BAHADUR SINGH
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February 21, 2014 |
M/S. CENTRAL CABLES LIMITED Vs. UNION OF INDIA
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January 27, 2014 |
M/S. CENTRAL CABLES LIMITED, GOVIND DAGA, MANAGING DIRECTOR OF M/S. CENTRAL CABLES LIMITED AND MRS. MANISHA PANDE, PURCHASE OFFICER OF M/S. CENTRAL CABLES LIMITED Vs. THE UNION OF INDIA THROUGH THE SECRETARY, MINISTRY OF FINANCE, CENTRAL SECRETARIAT, THE COMMISSIONER CUSTOMS AND CENTRAL EXCISE, NAGPUR AND THE DEPUTY COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE, NAGPUR
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October 14, 2014 |
M/S. COMMONWEALTH DEVELOPERS CD FOUNTAINHEAD Vs. ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE 1, MARGAO GOA
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March 11, 2014 |
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May 5, 2014 |
M/S. CROWN CONSULTANTS PVT. LTD. Vs. COMMISSIONER OF INCOME TAX-4
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February 14, 2014 |
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October 31, 2014 |
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March 25, 2014 |
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February 20, 2014 |
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March 28, 2014 |
M/S. M.F. JAIN ENGINEERS AND CONTRACTORS Vs. MAHARASHTRA STATE POWER GENERATION COMPANY LTD.
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March 12, 2014 |
M/S. MADGAVKARS SALVAGE AND TOWAGE COMPANY PVT. LIMITED Vs. UNITED INDIA INSURANCE COMPANY LIMITED
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May 8, 2014 |
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February 5, 2014 |
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April 21, 2014 |
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April 10, 2014 |
MADANLAL VIRBHANJI MADAN Vs. RAMRAO MAHADEORAO GOMASE
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July 30, 2014 |
MADANSINGH HIRASINGH BHAKUNI Vs. THE STATE OF MAHARASHTRA
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October 14, 2014 |
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June 16, 2014 |
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September 23, 2014 |
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March 24, 2014 |
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January 15, 2014 |
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March 26, 2014 |
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September 2, 2014 |
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February 7, 2014 |
MADHUKAR LAXMAN JAMKAR Vs. D.I.G. PRISON [E] [R]
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April 29, 2014 |
MADHUKAR SAHAKARI SAKHAR KARKHANA LTD. Vs. UNION OF INDIA
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November 11, 2014 |
MADHUKAR SUKHDEO THUBE Vs. STATE OF MAHARASHTRA
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February 5, 2014 |
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August 13, 2014 |
MADHURI NITIN JADHAV Vs. STATE OF MAHARASHTRA
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February 26, 2014 |
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January 13, 2014 |
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July 28, 2014 |
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September 26, 2014 |
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August 28, 2014 |
MAHABANOO NAVROZ KOTWAL Vs. PILOO FALI BOMANJI
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June 10, 2014 |
MAHADEO Vs. STATE OF MAHARASHTRA
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June 27, 2014 |
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August 7, 2014 |
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June 30, 2014 |
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October 7, 2014 |
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February 26, 2014 |
MAHAMMAD SHABBIR AKBAR SHAIKH Vs. STATE OF MAHARASHTRA
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July 4, 2014 |
MAHANAGAR GAS LTD. Vs. COMMISSIONER OF C. EX.
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April 4, 2014 |
MAHANAND NAIK Vs. STATE OF GOA
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June 18, 2014 |
MAHARASHTRA AIRPORT DEVELOPMENT CO LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
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December 23, 2014 |
MAHARASHTRA CHAMBER OF HOUSING INDUSTRIES Vs. STATE OF MAHARASHTRA
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July 14, 2014 |
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September 3, 2014 |
MAHARASHTRA CYLINDERS (PVT.) LTD. Vs. RAMESH
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August 2, 2014 |
MAHARASHTRA ELEKTROSMELT LIMITED OFFICERS ASSOCIATION AND ORS. Vs. MAHARASHTRA ELECTROSMELT LTD.
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December 12, 2014 |
MAHARASHTRA FISHERIES DEVELOPMENT CORPORATION LTD. Vs. BOARD OF TRUSTEES OF THE PORT OF BOMBAY
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July 24, 2014 |
MAHARASHTRA GRAMIN BANK Vs. DHONDIBA RAGHOJI KAHALEKAR
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June 24, 2014 |
MAHARASHTRA KRISHNA VALLEY DEVELOPMENT CORPORATION Vs. STATE OF MAHARASHTRA
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March 20, 2014 |
MAHARASHTRA PUBLIC COMMISSION Vs. DIGAMBAR MURLIDHAR DEVANG
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December 24, 2014 |
MAHARASHTRA RAJYA GRAMPANCHAYAT KARMACHARI MAHASANGH Vs. SECRETARY, RURAL DEVELOPMENT DEPARTMENT
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May 9, 2014 |
MAHARASHTRA RAJYA VEEJ VITARAN COMPANY Vs. MANOJ ABARAO DESHMUKH
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December 11, 2014 |
MAHARASHTRA SMALL SCALE INDUSTRIES DEVELOPMENT CORPORATION Vs. SAURABH AGRAWAL
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December 9, 2014 |
MAHARASHTRA STATE BOARD OF WAKF Vs. DIGVIJAY
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May 3, 2014 |
MAHARASHTRA STATE CO-OPERATIVE COTTON GROWERS MARKETING FEDERATION LTD Vs. VASANT AMBADAS DESHPANDE
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January 7, 2014 |
MAHARASHTRA STATE CO-OPERATIVE COTTON GROWERS' MARKETING FEDERATION LIMITED Vs. EMPLOYEES' STATE INSURANCE CORPORATION
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April 8, 2014 |
MAHARASHTRA STATE ELECTRICITY BOARD Vs. SANJAY CHANDULAL KONDANE
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August 2, 2014 |
MAHARASHTRA STATE ELECTRICITY BOARD Vs. UNION OF INDIA
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May 8, 2014 |
MAHARASHTRA STATE ELECTRICITY DISTRIBUTION CO. LTD. Vs. C.C.E., AURANGABAD
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November 24, 2014 |
MAHARASHTRA STATE ROAD TRANSPORT CORPN. Vs. SULTANA PARVEEN
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June 12, 2014 |
MAHARASHTRA STATE ROAD TRANSPORT CORPORATION Vs. RAGHUNATH GANPAT SHEGAR
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March 25, 2014 |
MAHARASHTRA STATE ROAD TRANSPORT CORPORATION Vs. SAU. SUMANBAI
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January 15, 2014 |
MAHARASHTRA STATE ROAD TRANSPORT CORPORATION Vs. MANIK PARASRAM RATHOD
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March 4, 2014 |
MAHARASHTRA STATE ROAD TRANSPORT CORPORATION Vs. SYED SAHEBLAL SYED NIJAM
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May 3, 2014 |
MAHARU Vs. HEMRAJ
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April 2, 2014 |
MAHATMA EDUCATION SOCIETY'S PILLAI'S INSTITUTE OF INFORMATION TECHNOLOGY Vs. ALL INDIA COUNCIL FOR TECHNICAL EDUCATION
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July 14, 2014 |
MAHATMA EDUCATION SOCIETYS PILLAIS INSTITUTE OF INFORMATION TECHNOLOGY Vs. ALL INDIA COUNCIL FOR TECHNICAL EDUCATION
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August 27, 2014 |
MAHATMA GANDHI MEMORIAL HOSPITAL Vs. SEEMA AKSHAY JULKA
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February 27, 2014 |
MAHATMA GANDHI MISSIONS MEDICAL COLLEGE Vs. GOVERNMENT OF INDIA
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September 18, 2014 |
MAHAVEER Vs. STATE OF MAHARASHTRA
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February 17, 2014 |
MAHENDRA Vs. KAILASH
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June 12, 2014 |
MAHENDRA HIRAMAN LAKHE Vs. STATE OF MAHARASHTRA
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July 24, 2014 |
MAHENDRA K RAUT Vs. GOPALANAND RASAYAN
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April 2, 2014 |
MAHENDRA S/O SUKHDEORAO PETHE Vs. VIVEK @ RAJU S/O RAMRAO DESHMUKH
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February 25, 2014 |
MAHENDRAKUMAR BHAGWATIPRASAD Vs. VIRENDRA BHAGWATIPRASAD AGRAWAL
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April 4, 2014 |
MAHENDRAKUMAR NAMDEORAO HEDAOO Vs. SCHEDULED TRIBE CASTE CERTIFICATE SCRUTINY COMMITTEE NAGPUR
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June 27, 2014 |
MAHESH Vs. RAHUL K. DURUGKAR
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March 11, 2014 |
MAHESH BALKRISHNA DANDANE Vs. STATE OF MAHARASHTRA
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March 12, 2014 |
MAHESH BHIMRAJ JADHAV Vs. STATE OF MAHARASHTRA
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May 7, 2014 |
MAHESH GANGARAM BADGUJAR Vs. STATE OF MAHARASHTRA
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July 15, 2014 |
MAHESH PRABHAKAR KAMAT Vs. THE KADAMBA TRANSPORT CORPORATION LIMITED
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May 7, 2014 |
MAHESH PRATHAMIK SCHOOL AND PALNA KENDRA Vs. RADHIKA NINAVE
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February 5, 2014 |
MAHESH RAMNATH SONAWANE Vs. THE UNION OF INDIA
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November 27, 2014 |
MAHESH VASANT SALUNKE Vs. STATE OF MAHARASHTRA
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April 3, 2014 |
MAHILA SAMITI TRUST Vs. KIRAN SHAM SHIVNANI
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August 14, 2014 |
MAHINDRA & MAHINDRA FINANCIAL SERVICES LTD. Vs. MANIK VITTHAL KAWLE
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September 25, 2014 |
MAHINDRA & MAHINDRA LIMITED Vs. MNM MARKETING PVT. LTD.
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July 31, 2014 |
MAHINDRA & MAHINDRA LTD. Vs. COMMISSIONER OF C. EX.
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September 9, 2014 |
MAJESTIC INFRACON PRIVATE LIMITED Vs. ETISALAT MAURITIUS LIMITED
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April 8, 2014 |
MAKI SORABJI COMMISSARIAT Vs. HOMI SORABJI COMMISSARIAT
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June 11, 2014 |
MAKRAND BALKRISHNA PATWARDHAN Vs. STATE OF MAHARASHTRA
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November 24, 2014 |
MALESH G. TOKALWAR Vs. CESTAT
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October 9, 2014 |
MALU GAONKAR Vs. GILMAN FERNANDES
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March 24, 2014 |
MANAGER, SANGAMNER AUDYOGIK SAHAKARI Vs. GOVERNMENT OF MAHARASHTRA
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July 7, 2014 |
MANDAR NARHARI PARAB Vs. UNION OF INDIA
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July 15, 2014 |
MANDRAWATI Vs. MARUTI
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February 25, 2014 |
MANEK DARA SUKHADWALLA Vs. SHERNAZ FAROUKH LAWYER
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August 8, 2014 |
MANGAL CHANDRAKANT TARDE Vs. STATE OF MAHARASHTRA
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September 12, 2014 |
MANGAL MILAN CO-OPERATIVE HOUSING SOCIETY LTD. Vs. SUDHIR SHAH
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November 12, 2014 |
MANGESH MADHORAO KAPATE Vs. STATE OF MAHARASHTRA
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October 1, 2014 |
MANGLA INTERNATIONAL PVT LTD AND ORS Vs. NEXT MEDIA WORKS LTD
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December 9, 2014 |
MANGLA W/O OMPRAKASH SAWAL Vs. STATE OF MAHARASHTRA
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July 14, 2014 |
MANIK MACHINERY PVT. LTD. Vs. UNION OF INDIA
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March 20, 2014 |
MANIK NARSINGRAO CHAPPALWAD Vs. THE STATE OF MAHARASHTRA
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March 12, 2014 |
MANIK SANTOSH GUNJARKAR Vs. STATE OF MAHARASHTRA
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February 27, 2014 |
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June 23, 2014 |
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February 14, 2014 |
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MANISH Vs. STATE OF MAHARASHTRA
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March 12, 2014 |
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December 15, 2014 |
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November 28, 2014 |
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August 7, 2014 |
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April 22, 2014 |
MILIND Vs. STATE OF MAHARASHTRA
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January 8, 2014 |
MOHAMED SALMAN NOORANI Vs. RADHIKA BHARGAVA
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June 25, 2014 |
MOHAMMAD GAUS MULLA Vs. NASIMA BI MULLA
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July 25, 2014 |
MOHAMMAD GHOUSE Vs. ASIYA ISMAT
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February 27, 2014 |
MOHAMMAD HIFZUR REHMAN Vs. MAHARASHTRA STATE HANDLOOM CORPORATION
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February 25, 2014 |
MOHAMMADALI BADSHAHA SAYYAD AND ORS. Vs. THE STATE OF MAHARASHTRA
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June 18, 2014 |
MOHAMMED AIR FAKRUDDIN SAYYAD Vs. ASSISTANT COMMISSIONER OF POLICE
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April 22, 2014 |
MOHAMMED ALIF LAILA Vs. STATE
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January 24, 2014 |
MOHAMMED ASHFAQUE Vs. RAMRAO AND ORS.
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July 14, 2014 |
MOHAMMED NAIM Vs. SHAIKH SHAZIYA FARHEEN
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February 4, 2014 |
MOHAMMED PARVEZ Vs. THE STATE OF MAHARASHTRA
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June 24, 2014 |
MOHAMMED SALIM MIRA MOHIUDDIN SHAIKH Vs. THE DIVISIONAL COMMISSIONER
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August 8, 2014 |
MOHAMMED SHAFFI USMANSAHEB KOKANI Vs. NASHIK MUNICIPAL CORPORATION
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April 30, 2014 |
MOHAMMED TANWEER AHMAD Vs. DOMINIC FRANCIS PEREIRA
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August 25, 2014 |
MOHAMMED ZULFEKHARUDDIN Vs. STATE OF MAHARASHTRA
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March 4, 2014 |
MOHAN Vs. JAN KALYAN NAGARI SAHAKARI PAT SANSTHA LTD.
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February 18, 2014 |
MOHAN GOVEKAR Vs. STATE
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January 6, 2014 |
MOHANDAS BALKRISHNA JADHAV Vs. STATE OF MAHARASHTRA
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February 6, 2014 |
MOHANLAL RUCHANDMAL PAHLAJANI Vs. MANOHARLAL REWACHAND HABLANI
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June 23, 2014 |
MOHANSINGH Vs. THE STATE OF MAHARASHTRA
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August 13, 2014 |
MOHD ANIS MOHD RAFIQUE KHAN Vs. STATE OF MAHARASHTRA
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December 15, 2014 |
MOHD SALAHUDDIN Vs. KAZI MOHD RAISUDDIN
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April 11, 2014 |
MOHD SHAUKAT SHAIKH Vs. STATE OF MAHARASHTRA
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January 24, 2014 |
MOHD. IQBAL SHEIKH AMIR Vs. DISTRICT SELECTION COMMITTEE
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January 31, 2014 |
MOHD. SADIQ MOHD. RAFIQ Vs. STATE OF MAHARASHTRA
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February 12, 2014 |
MOHD. SALIM ABDUL SATTAR Vs. SAIFEE BURHANI UPLIFTMENT TRUST
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September 10, 2014 |
MOHD. SARDAR Vs. RAFIQ AHMED
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February 11, 2014 |
MOHD. SHAKIL MOHD. YUNUS Vs. CHANDRABALI RAMAI GUPTA
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June 12, 2014 |
MOHD.QADIR MASHUKALI QURESHI Vs. STATE OF MAHARASHTRA
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February 13, 2014 |
MOHIT STEEL INDUSTRIES PVT. LTD. Vs. CHIEF ELECTRICAL ENGINEER
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July 30, 2014 |
MOHMMOD Vs. OSMAN KHAN
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March 12, 2014 |
MOHSHIN AHMED S/O MUSHTAQUE AHMED Vs. STATE OF MAHARASHTRA
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March 24, 2014 |
MONA KAPADIA Vs. GAMMON INDIA LIMITED
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November 14, 2014 |
MONICA Vs. THE HONBLE HIGH COURT OF MUMBAI
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November 27, 2014 |
MOTANBAI Vs. STATE OF MAHARASHTRA
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June 25, 2014 |
MOTASIM MOHD. KHALID GADE AND ORS. Vs. THE STATE OF MAHARASHTRA
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November 11, 2014 |
MOTHER DAIRY FRUIT & VEGETABLE PRIVATE LTD. Vs. THE STATE OF MAHARASHTRA
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October 8, 2014 |
MOTIWALA LAND AGENCIES Vs. THESTATE OF MAHARASHTRA
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March 10, 2014 |
MR. PANKAJ ABHIMANYU KAMBLE Vs. THE STATE OF MAHARASHTRA
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January 20, 2014 |
MRINAL M. LOLIEYEKAR Vs. RAJESH J. DEVIDAS
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December 18, 2014 |
MRUNAL UDAY MITHARI Vs. DIRECTORATE OF MEDICAL EDUCATION AND RESEARCH
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September 24, 2014 |
MSC AGENCY (INDIA) PVT. LTD. Vs. UNION OF INDIA
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May 2, 2014 |
MUJAHID Vs. THE STATE OF MAHARASHTRA
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November 20, 2014 |
MUKESH Vs. STATE OF MAHARASHTRA
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August 14, 2014 |
MUKESH CHANDRASHEKHAR KUMARAN Vs. SUMAN VITTHALRAO IKHANKAR
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February 5, 2014 |
MUKESH LAXMANSINGH BISEN Vs. STATE OF MAHARASHTRA
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July 22, 2014 |
MUKESH NANJI GALA Vs. HERITAGE ENTERPRISES
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December 8, 2014 |
MUKHYADHIKARI Vs. VISHAL VIJAY AMRUTRAO
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December 8, 2014 |
MUKHYADHIKARI, NAGAR PARISHAD, TULJAPUR Vs. VISHAL VIJAY AMRUTRAO
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December 11, 2014 |
MUKTAR MINERALS PVT. LTD Vs. SOUTH GOA PLANNING AND DEVELOPMENT AUTHORITY, THROUGH ITS MEMBER SECRETARY
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April 17, 2014 |
MUKTI FILMS Vs. NARESH KESHRIMAL MEHTA
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February 7, 2014 |
MULTICON BUILDERS Vs. SUMANDEVI
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September 10, 2014 |
MUMBAI INTERNATIONAL AIRPORT PRIVATE LTD. Vs. THE UNION OF INDIA
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October 13, 2014 |
MUMBAI METROPOLITAN REGION DEVELOPMENT AUTHORITY Vs. RELIANCE ENERGY LIMITED
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June 24, 2014 |
MUMBAI METROPOLITAN REGION DEVELOPMENT AUTHORITY Vs. THE DEPUTY DIRECTOR OF INCOME TAX
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October 29, 2014 |
MUMTAZ ALI TAYYEB Vs. STATE OF MAHARASHTRA
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April 24, 2014 |
MUNAF SAMSHUDDIN SHAIKH Vs. DY. COMMISSIONER OF POLICE ZONE 4
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May 2, 2014 |
MUNICIPAL CORPORATION OF GREATER BOMBAY Vs. GENERAL SECRETARY, BEST WORKERS UNION
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July 11, 2014 |
MUNICIPAL CORPORATION OF GREATER MUMBAI Vs. PRAKASH CO-OPERATIVE HOUSING SOCIETY LTD
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January 13, 2014 |
MUNICIPAL CORPORATION OF GREATER MUMBAI Vs. ADARSH BUILDERS
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October 27, 2014 |
MUNICIPAL CORPORATION OF GREATER MUMBAI Vs. STATE OF MAHARASHTRA
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June 23, 2014 |
MUNICIPAL COUNCIL Vs. TOLARAM TILAKDAS MEGHWANI
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June 18, 2014 |
MUNICIPAL LABOUR UNION ANANT BHUVAN Vs. STATE OF MAHARASHTRA
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October 1, 2014 |
MUNICIPALCOUNCIL,BHANDARA Vs. VIMAL
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January 8, 2014 |
MUNNA DILAWAR KHAN Vs. COMMISSIONER OF POLICE
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January 6, 2014 |
MUNNA MOHAMMAD SHAIKH Vs. STATE OF MAHARASHTRA
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July 25, 2014 |
MURLI INDUSTRIES LIMITED COMPANY Vs. WESTERN COALFIELDS LIMITED
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June 16, 2014 |
MURLIDHAR Vs. STATE OF MAHARASHTRA
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August 21, 2014 |
MUSLIM EDUCATION SOCIETY, WARDHA Vs. STATE OF MAHARASHTRA
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January 24, 2014 |
MUSTAFA FATTU TADVI Vs. STATE OF MAHARASHTRA
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July 10, 2014 |
MUSTAKIM AHMED ACHHANALI MANSOORI Vs. STATE OF MAHARASHTRA
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January 24, 2014 |
MUSTAQ ALI MANULLAH SALMANI Vs. STATE OF MAHARASHTRA
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June 11, 2014 |
NAAPTOL ONLINE SHOPPING PVT LTD Vs. STATE OF MAHARASHTRA
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December 17, 2014 |
NABRAJ ANANT PRABHU; MISTER VINAYAK DATTATRAYA KAMAT; MISTER SHANTARAM D KAMAT; VINAYAK VASSANT SHANBAG; MISTER NARSINHA VASANT SHANBAG; NIZARI BUILDERS; ASHRAFALI PEERMOHAMED NIZARI; AMIRALI PEERMOHAMED NIZARI; EDNA RIBEIRO MIRANDA E SOUZA; BRUNO DIAS SO Vs. GOA URBAN CO-OPERATIVE BANK LTD ; NIZARI BUILDERS; ASHRAFALI PEERMOHAMED NIZARI; AMIRALI PEERMOHAMED NIZARI; EDNA RIBEIRO MIRANDA E SOUZA; BRUNO DIAS SOUZA; V T HARMALKAR & CO; LAXMAN P SHIRODKAR; SARITABAI SHIRODKAR; RATNAKAR R PRABHU; AJIT MADHAV KAMAT;
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April 25, 2014 |
NADEEM MAJID OOMERBHOY Vs. NARGIS MAJID OOMERBHOY
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July 8, 2014 |
NAGESH Vs. UNION OF INDIA
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March 25, 2014 |
NAGESH Vs. STATE OF MAHARASHTRA
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September 10, 2014 |
NAGNATH Vs. STATE OF MAHARASHTRA
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February 18, 2014 |
NAGNATH SUBHASH NETAKE Vs. STATE OF MAHARASHTRA
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April 23, 2014 |
NAGO HARI ZANGTE Vs. STATEOF MAHARASHTRA
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November 17, 2014 |
NAGPUR IMPROVEMENT TRUST Vs. KISHORCHAND
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April 29, 2014 |
NAGPUR MUNICIPAL CORPORATION Vs. BHAURAO
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April 22, 2014 |
NAGPUR SHIKSHAN MANDAL Vs. VINOD SAYAM
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May 5, 2014 |
NAGPUR SHIKSHAN MANDAL, THROUGH ITS SECRETARY AND SMT. BINZANI MAHILA MAHAVIDYALAYA, THROUGH ITS PRINCIPAL Vs. SAU NANDA WAKDE PURSHOTTAM WAKDE AND DEPUTY DIRECTOR OF EDUCATION, NAGPUR DIVISION
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NAHED ANJUM Vs. RAVINDRA
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June 26, 2014 |
NAKUL ARUN JAGJIVAN AND ORS Vs. RAM V TYAGRAJAN AND ORS
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December 3, 2014 |
NAMDEO Vs. SCHEDULED TRIBE CASTE CERTIFICATE SCRUTINY COMMITTEE
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December 17, 2014 |
NAMDEO Vs. STATE OF MAHARASHTRA
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July 25, 2014 |
NAMDEO Vs. STATE OF MAHARASHTRA
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February 11, 2014 |
NAMDEO D BORSE Vs. STATE OF MAHARASHTRA
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January 9, 2014 |
NAMDEO HAMBIRA BABAR Vs. GAJAN BHAUSO BABAR
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December 18, 2014 |
NAMDEO SON OF BABURAO INGALE Vs. SCHEDULED TRIBE CASTE CERTIFICATE SCRUTINY COMMITTEE
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December 16, 2014 |
NAMDEO VANJI BACHAV Vs. DHULE DISTRICT CENTRAL CO-OPERATIVE BANK LIMITED
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April 2, 2014 |
NAMITA Vs. STATE OF MAHARASHTRA
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February 13, 2014 |
NAMITA NARAYAN JHA Vs. EDUCATION OFFICER
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April 17, 2014 |
NANA Vs. PRABHAKAR
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March 11, 2014 |
NANASAHEB Vs. ORIENTAL INSURANCE COMPANY LTD.
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July 24, 2014 |
NANDED ZILLA KRUSHI AUDYOGIK SOCIETY LTD. Vs. GOVIND AND ORS.
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August 21, 2014 |
NANDKISHOR Vs. STATE OF MAHARASHTRA
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NANDKISHORE NAIK Vs. STATE
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March 26, 2014 |
NANDLAL Vs. SAHEBRAO
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NAPOLEAO VITORIANO VALES Vs. PASSPORT OFFICER
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January 1, 2014 |
NAPOLEAO VITORIANO VALES Vs. PASSPORT OFFICER
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January 7, 2014 |
NARAYAN Vs. STATE OF MAHARASHTRA
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April 8, 2014 |
NARAYAN Vs. STATE OF MAHARASHTRA
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March 14, 2014 |
NARAYAN Vs. THE STATE OF MAHARASHTRA
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July 11, 2014 |
NARAYAN Vs. STATE OF MAHARASHTRA
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January 31, 2014 |
NARAYAN BABU VELIP Vs. DHILLAN SADA DESSAI
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July 25, 2014 |
NARAYAN DIGAMBAR KSHIRSAGAR AND ORS. Vs. STATE OF MAHARASHTRA
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December 24, 2014 |
NARAYAN HARIBHAU GIRDHAR Vs. CITY OF NAGPUR MUNICIPAL CORPORATION
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October 29, 2014 |
NARAYAN HARIBHAU GIRDHAR Vs. CITY OF NAGPUR MUNICIPAL CORPORATION
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November 7, 2014 |
NARAYAN PANDHARINATHMAHASKAR Vs. STATE OF MAHARASHTRA
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September 22, 2014 |
NARAYAN SAKHARAM KANTODE Vs. STATE OF MAHARASHTRA
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May 9, 2014 |
NARENDRA Vs. THE STATE OF MAHARASHTRA
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December 5, 2014 |
NARENDRA DHUDAKU ISHI Vs. STATE OF MAHARASHTRA
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April 25, 2014 |
NARENDRA K AMBWANI Vs. UNION OF INDIA
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March 13, 2014 |
NARENDRA KESHAORAO MESHRAM Vs. PRESIDING OFFICER
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February 28, 2014 |
NARENDRA PANDURANG CHATIM Vs. SHRIKANT SHAMBU
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April 23, 2014 |
NARENDRA SINGH Vs. STATE OF MAHARASHTRA
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September 22, 2014 |
NARESH Vs. STATE OF MAHARASHTRA
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NARESH BHALCHANDRA SAWANT Vs. STATE OF MAHARASHTRA
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January 29, 2014 |
NARESH MAGAN PATEL AND ORS. Vs. THE STATE OF MAHARASHTRA
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November 18, 2014 |
NAROTE AMOL SADASHIVRAO Vs. STATE OF MAHARASHTRA
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NARSI DULARAM SUTHAR (KULARIA) Vs. COMMISSIONER OF CENTRAL EXCISE
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NASIBKHA Vs. STATE OF MAHARASHTRA
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NATIONAL INSURANCE ACADEMY Vs. COMMR. OF SERVICE TAX
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NATIONAL INSURANCE CO LTD Vs. JAYASHRI WD/O JAYANT GHUSE
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NATIONAL INSURANCE CO. LTD. Vs. JAYSHRI
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NATIONAL INSURANCE CO. LTD. Vs. DEVNATH M. YADAV
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August 14, 2014 |
NATIONAL INSURANCE COMPANY LIMITED Vs. SHRAWANJI
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February 11, 2014 |
NATIONAL INSURANCE COMPANY LTD. Vs. ANIRUDDHA
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February 26, 2014 |
NATIONAL PROJECT CONSTRUCTION CORPORATION LTD Vs. STATE OF MAHARASHTRA
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October 1, 2014 |
NATIONAL PROJECT CONSTRUCTION CORPORATION LTD. Vs. STATE OF MAHARASHTRA
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September 15, 2014 |
NATOBAR SATKORI CHOUDHARY Vs. STATE OF MAHARASHTRA AND ORS.
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NATTHU Vs. STATE OF MAHARASHTRA
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NATVAR PARIKH & CO. PVT. LTD. Vs. STATE OF MAHARASHTRA
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NATWARLAL DAHYABHAI SHAH Vs. JADAOBAI
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NAVBHARAT INTERNATIONAL LTD. Vs. CARGO ONBOARD M.V. AMITEES
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NAVKAR ENTERPRISES Vs. UNION OF INDIA
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NAZIRA Vs. STATE OF MAHARASHTRA
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NAZIRUDDIN KHAN Vs. CHAMPALAL
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NEVADA PROPERTIES PVT. LTD. Vs. ALICE INFRASTRUCTURE PVT. LTD.
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NEW CONSOLIDATED CONSTRUCTION CO. LTD. Vs. SERUM BIO PHARMA PARK
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NEW INDIA ASSURANCE CO LTD Vs. PETER PHILLIP PO
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September 26, 2014 |
NEW INDIA ASSURANCE CO LTD Vs. SHRUTI MADHUKAR PANCHAL
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NEW INDIA ASSURANCE CO. LTD Vs. MISS CLANCY ARCANJIA DIAS
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NEW INDIA ASSURANCE CO. LTD Vs. SUNDER MANIK DEVENDRA
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NEW INDIA ASSURANCE CO. LTD. Vs. SHAIKH OSMANALI CHOUS
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NEW INDIA ASSURANCE CO. LTD. Vs. PRASANNA
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NEW INDIA ASSURANCE CO. LTD. Vs. GOPIKABAI
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NEW INDIA ASSURANCE COMPANY LIMITED Vs. SANJAY SHYAMRAO NIMKAR
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NEW INDIA ASSURANCE COMPANY LTD. Vs. LILABAI SHRIMANT MISAL
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NEW INDIA ASSURANCE COMPANY LTD. Vs. SARJUBAI AND ORS.
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NEW INDIA ASSURANCE COMPANY LTD. Vs. BHAIYALAL
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NEWINDIANASSURANCE CO.LTD Vs. SHARADA D. DEVIDAS
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NICKUNJ EXIMP ENTERPRISES (P) LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX
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NIKHIL SHRINIVAS KULKARNI Vs. PRIYA NIKHIL KULKARNI
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NIKSHITA J. NAIK ALIAS NIKSHITA DILIP SAWANT DESSAI Vs. MARIA DE JESUS D’SOUZA
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NILESH DAULATRAO LAKHANI Vs. STATE OF MAHARASHTRA
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NILESH MAHADEORAO DHAKARE Vs. STATE OF MAHARASHTRA
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NILESH SHANTILAL TANK Vs. JAIRAJ DEVIDAS
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NIPUN THAKKAR Vs. RAMESH NANALAL SHAH
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July 16, 2014 |
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NIRANJAN Vs. STATE OF MAHARASHTRA
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NIRANJAN VISHWANATH BHAGAT Vs. THE STATE OF MAHARASHTRA
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NIRAV DEEPAK MODI Vs. NAJOO BHIWANDIWALA
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NIRMAL BANG COMMODITIES PVT LTD Vs. S GEETHA
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December 5, 2014 |
NIRMAL BANG COMMODITIES PVT. LTD. Vs. S. GEETHA
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December 17, 2014 |
NIRMALA VASSANT DESSAI Vs. TULSI SADANANDA DESSAI
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NIRMALABAI PRATAPSINGH ADE Vs. STATE OF MAHARASHTRA
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December 23, 2014 |
NIRTUBAI Vs. HEAD MASTER, HIGHER GRADE MARATHI GIRLS SCHOOL, GONDIA
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NITCO LIMITED Vs. COMMISSIONER OF C. EX
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NITESH MOHANLAL DOSHI Vs. THE STATE OF MAHARASHTRA
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September 30, 2014 |
NITIN Vs. EDUCATIONOFFICER
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September 17, 2014 |
NITIN BHIMRAO PATIL Vs. DIVISIONAL CASTE CERTIFICATE SCRUTINY COMMITTEE
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NITIN PRABHAKAR BANKAR Vs. SAPTASRINGI MAHILA VIVIDH KARYAKARI SEVA SAHKARI SANSTHA MARYADIT
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NITIN S/O OMPRAKASH AGRAWAL Vs. STATE OF MAHARASHTRA
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NITIN UMESH SAWANT Vs. STATE OF GOA
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NIWAS DATTATRAYA LAD Vs. PUNJAB AND MAHARASHTRA CO-OPERATIVE BANK LTD.
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NOLA JONATHAN RANBHISE Vs. UNION OF INDIA
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NORTH KARNATAKA EXPRESSWAY LTD. Vs. THE COMMISSIONER OF INCOME TAX-10
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NRC LIMITED Vs. KALYAN DOMBIVLI MUNICIPAL CORPORATION
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NRP ENTERTAINMENT & NETWORK PVT LTD Vs. MANNAN FILMS
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NTPC LTD Vs. RELIANCE INDUSTRIES LTD
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NUTECH ENGINEERING TECHNOLOGIES LTD & ANR Vs. ALICE INFRASTRUCTURE PVT LTD & ORS
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O.A.A. D'ABREO Vs. AIR INDIA LIMITED
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OBI OKOROAFOR Vs. THE STATE OF GOA
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OFFICIAL TRUSTEE STATE OF MAHARASHTRA Vs. MAHARASHTRA HOUSING & AREA DEVELOPMENT AUTHORITY
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OIL & NATURAL GAS CORPORATION LIMITED Vs. SOCONORD OCTG.
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ORIENTAL INSURANCE CO LTD Vs. PUSHPA
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ORIENTAL INSURANCE CO. LTD Vs. PUSHPA NANAJI
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ORLANDO DIAS Vs. UNION OFINDIA
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P. CAWASJI AND CO. Vs. UNION OF INDIA
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PINTU Vs. THE STATE OF MAHARASHTRA
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July 24, 2014 |
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March 19, 2014 |
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November 28, 2014 |
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September 26, 2014 |
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July 18, 2014 |
PRAMOD Vs. THE STATE OF MAHARASHTRA
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September 18, 2014 |
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September 29, 2014 |
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July 24, 2014 |
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September 23, 2014 |
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November 27, 2014 |
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April 11, 2014 |
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June 11, 2014 |
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August 11, 2014 |
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March 12, 2014 |
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October 27, 2014 |
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August 26, 2014 |
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February 27, 2014 |
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July 31, 2014 |
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July 4, 2014 |
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March 25, 2014 |
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June 17, 2014 |
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April 11, 2014 |
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September 19, 2014 |
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February 25, 2014 |
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June 26, 2014 |
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March 10, 2014 |
RAJESH Vs. STATE OF MAHARASHTRA
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September 30, 2014 |
RAJESH Vs. STATE OF MAHARASHTRA
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January 9, 2014 |
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April 1, 2014 |
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January 16, 2014 |
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December 23, 2014 |
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November 30, 2014 |
RAJIV K. MEHTA Vs. REKHA H. SHETH
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March 24, 2014 |
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RAJMOTI PETROLEUM Vs. INDIAN OIL CORPORATION LTD
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December 23, 2014 |
RAJNI VISHRAM PATIL Vs. CENTRAL BUREAU OF INVESTIGATION
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March 14, 2014 |
RAJU Vs. STATE OF MAHARASHTRA
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October 28, 2014 |
RAJU Vs. THE D.I.G. PRISONS (E) (R)
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November 7, 2014 |
RAJU Vs. STATE OF MAHARASHTRA
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March 21, 2014 |
RAJU Vs. REKHA
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January 22, 2014 |
RAJU BIHARI Vs. STATE OF GOA
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September 1, 2014 |
RAJU GOPAL CHAVAN Vs. THE STATE OF MAHARASHTRA
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July 3, 2014 |
RAJU KACHRU ADANGALE Vs. THE STATE OF MAHARASHTRA
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July 4, 2014 |
RAJU NAMDEO CHAVAN Vs. THE STATE OF MAHARASHTRA
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July 24, 2014 |
RAJU WAMAN SALVE Vs. STATE OF MAHARASHTRA
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February 24, 2014 |
RAJUSINGH CHUDAMAN RATHOD Vs. SWAMI VIVEKANAND SAHAKARI CO-OPERATIVE HOUSING SOCIETY LTD
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January 9, 2014 |
RAJUSINGH RAMSINGH MUNGONA Vs. THE DIVISIONAL COMMISSIONER
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July 3, 2014 |
RAKESH MAHENDRAKUMAR JAIN Vs. STATE OF MAHARASHTRA
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April 17, 2014 |
RAKESH MALHOTRA Vs. RAJINDER KUMAR MALHOTRA
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August 20, 2014 |
RAKESH S KATHOTIA Vs. MILTON GLOBAL LTD
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September 22, 2014 |
RAKESH S. KATHOTIA Vs. MILTON GLOBAL LTD.
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July 2, 2014 |
RAKESH SHRINAVAL PATEL Vs. STATE OF MAHARASHTRA
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June 12, 2014 |
RAKESH SUKANUJI Vs. STATE OF MAHARASHTRA
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April 4, 2014 |
RAKESH VILAS JADHAV Vs. THE STATE OF MAHARASHTRA
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November 5, 2014 |
RAKHOH INDUSTRIES PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, PUNE-I
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February 25, 2014 |
RAM APPARAO BELAMKER Vs. STATE OF MAHARASHTRA
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January 7, 2014 |
RAM AVATAR MEENA Vs. STATE OF MAHARASHTRA
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August 26, 2014 |
RAM PADARTH TIWARI Vs. UNION OF INDIA
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August 6, 2014 |
RAM S/O PYARELAL KHICHER Vs. MUNICIPAL COUNCIL
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July 17, 2014 |
RAMA KRISHNA AROLKAR Vs. KUMUD
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August 12, 2014 |
RAMAKANT Vs. STATE OF MAHARASHTRA
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April 25, 2014 |
RAMAKANT GAJANAN KADAM Vs. ABHISHEK K. RAI
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April 28, 2014 |
RAMANBHAI MATHURBHAI PATEL Vs. STATE OF MAHARASHTRA
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August 25, 2014 |
RAMBHAU Vs. VASANT
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May 5, 2014 |
RAMBHAU MHATARBA FUD, DECEASED Vs. FOREST RANGE OFFICER, DIVISION-1
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February 6, 2014 |
RAMCHAND GOPALDAS PARYANI Vs. SHAFIQ AHMAD SHAIKH ABBAS
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January 9, 2014 |
RAMCHANDRA APPA KANDHARE Vs. STATE OF MAHARASHTRA
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September 29, 2014 |
RAMCHANDRA GUJA REWATKAR Vs. MANGO VITHYA KOCHE
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July 9, 2014 |
RAMDAS WAMAN BAGAD Vs. STATE OF MAHARASHTRA
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April 1, 2014 |
RAMDULARI Vs. MEERABAI
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January 18, 2014 |
RAMENDRA SING BAIS Vs. CESTAT
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September 11, 2014 |
RAMESH Vs. STATE OF MAHARASHTRA
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August 28, 2014 |
RAMESH Vs. DIRECTOR GENERAL, CENTRAL RESERVE POLICE FORCE
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February 3, 2014 |
RAMESH BABULAL CHAUDHARI Vs. STATE OF MAHARASHTRA
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October 28, 2014 |
RAMESH BABURAO PHARANDE Vs. STATE OF MAHARASHTRA
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April 3, 2014 |
RAMESH BHARTU Vs. STATE OF GOA
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December 16, 2014 |
RAMESH BHIKAMCHAND JAIN Vs. THE STATE ELECTION COMMISSION
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October 13, 2014 |
RAMESH DAGA MAHAJAN Vs. THE STATE OF MAHARASHTRA AND ORS.
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July 14, 2014 |
RAMESH GANESH SAKHALKAR Vs. NARAINA RAMANATH MAUZO
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August 12, 2014 |
RAMESH JAGANNATH INGOLE Vs. SHAKUNBAI GANESH INGOLE
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December 22, 2014 |
RAMESH LAXMAN NAIK MANDREKAR Vs. STATE
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June 20, 2014 |
RAMESH MANI DEVENDRA Vs. STATE
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February 28, 2014 |
RAMESH RAMCHANDRA ALIAS DHENU RATHOD Vs. STATE OF MAHARASHTRA
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July 11, 2014 |
RAMESH SAMARBAHADUR SINGH Vs. CENTURY TEXTILE AND INDUSTRIES LTD
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April 3, 2014 |
RAMESH SUKDOW BHANDARI Vs. CHANDRAKALA SHANTARAM N. GAONKAR
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July 11, 2014 |
RAMESHLAL Vs. YOGESH
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July 14, 2014 |
RAMKISAN RAMRATAN DHOTRE Vs. STATE OF MAHARASHTRA
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July 1, 2014 |
RAMKISHAN Vs. STATE OF MAHARASHTRA
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October 7, 2014 |
RAMKRUSHNA Vs. THE STATE OF MAHARASHTRA
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June 26, 2014 |
RAMNIWAS BANSILAL LAKHOTIYA Vs. SUNIL PANNALAL AGRAWAL
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November 25, 2014 |
RAMRAO Vs. STATE OF MAHARASHTRA
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February 18, 2014 |
RAMRAO NILKANTHRAO PATIL Vs. DHONDAJI @ RAMESH
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April 16, 2014 |
RAMRAO S/O NAMDEORAO WANKHADE, AGED ABOUT 48 YEARS, OCC.: HEAD MASTER, R/O JARUD, TALUKA WARUD, DISTRICT AMRAVATI (ORI. COMPLAINANT) Vs. PRAMOD S/O RAMESHWAR KHANDETOD AND ANOTHER
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September 11, 2014 |
RAMU SHANKAR WAGH Vs. STATE OF MAHARASHTRA
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February 11, 2014 |
RAMUJAGIR SAMARTH MISHRA Vs. DIVISIONAL CONTROLLER, M.S.R.T.C. CORPORATION
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August 2, 2014 |
RAMZAN SHEIKH CHAND SHEIKH Vs. PUNJAB NATHUJI GAWANDE
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April 29, 2014 |
RANDOLF SAVIO PHILIPS Vs. FLORENCE D'SOUZA
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March 13, 2014 |
RANGOBA BHAIRU DAMGUDE Vs. THE STATE OF MAHARASHTRA
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October 28, 2014 |
RANJAN MOHANDAS KADRI Vs. THE STATE OF MAHARASHTRA
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April 22, 2014 |
RANJANA BHAGWAN GOTARNE Vs. STATE OF MAHARASHTRA
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August 14, 2014 |
RANJANA MURLIDHAR ANERAO Vs. STATE OF MAHARASHTRA
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August 13, 2014 |
RANJANA PATHAK Vs. STATE
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January 22, 2014 |
RANJEET SURYAKANT MOHITE Vs. UNION OF INDIA
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September 23, 2014 |
RANJU W/O PRAMOD BATRA Vs. BHUSHAN KRIPLANI
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September 25, 2014 |
RAOSAHEB Vs. VINOD
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March 14, 2014 |
RASHEED KHAN Vs. MOHD. AYYUB
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May 6, 2014 |
RASHID ABDUL SATTAR OOMERBHOY Vs. NARGIS MAJID OOMERBHOY
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July 8, 2014 |
RASHID SALVADOR SOUSA Vs. STATE OF GOA
|
April 17, 2014 |
RASHIKA @ RISHIGANDHA SHETYE Vs. STATE OF GOA
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January 10, 2014 |
RASHMI HOUSING PRIVATE LIMITED Vs. PAN INDIA INFRAPROJECTS PRIVATE LIMITED
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December 17, 2014 |
RASHTRASANT TUKDOJI REGIONAL CANCER HOSPITAL AND RESEARCH CENTER Vs. SAU. SUSHILA
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August 5, 2014 |
RASIKLAL Vs. PARASKUMAR
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June 13, 2014 |
RASIKLAL S/O. REVCHAND SHAH Vs. PARASKUMAR S/O. BALCHAND THOLE,
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June 12, 2014 |
RATAN PUNDLIK SALUNKHE Vs. STATE OF MAHARASHTRA
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March 13, 2014 |
RATNADEEP Vs. STATE OF MAHARASHTRA
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August 25, 2014 |
RATNESHWAR Vs. MANMATHAPPA
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August 13, 2014 |
RAVAL MEDICO Vs. MINISTRY OF STATE OF FOOD & DRUGS ADMINISTRATION
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December 2, 2014 |
RAVI JANARDHAN CHALMELA Vs. STATE OF MAHARASHTRA
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August 21, 2014 |
RAVI S/O CHANGDEO ADHAV Vs. STATE OF MAHARASHTRA
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January 17, 2014 |
RAVI, BHAVDYA AND JIJABAI Vs. THE STATE OF MAHARASHTRA AND UTTAM
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January 17, 2014 |
RAVINDRA Vs. STATE OF MAHARASHTRA
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August 7, 2014 |
RAVINDRA Vs. STATE OF MAHARASHTRA
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April 9, 2014 |
RAVINDRA Vs. PRADNYA
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January 17, 2014 |
RAVINDRA DASHRATJ MORE Vs. RANGRAO VITOBA PAWAR
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September 23, 2014 |
RAVINDRA G KALANGUTKAR Vs. SANJAY ALIAS SACHIN PRABHAKAR
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December 4, 2014 |
RAVINDRA HARSHAD PARMAR Vs. DIMPLE RAVINDRA PARMAR
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December 11, 2014 |
RAVINDRA KADU PATIL Vs. STATE OF MAHARASHTRA
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May 9, 2014 |
RAVINDRA KESHAVRAO WANKHEDE Vs. STATE OF MAHARASHTRA
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February 26, 2014 |
RAVINDRA MURLIDHAR KALEKAR Vs. MUMBAI MUNICIPAL CORPORATION
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September 16, 2014 |
RAVINDRA NANASAHEB DESHMUKH Vs. SHANKARRAO DASHRATH INGLE
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February 12, 2014 |
RAVINDRA NATH Vs. STATE BANK OF INDIA
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July 9, 2014 |
RAVINDRA S/O AMRUTRAO SHERE Vs. STATE OF MAHARASHTRA
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January 22, 2014 |
RAVINDRA S/O DAULATRO IRALE Vs. ANURADHA W/O RAVINDRA IRALE
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January 6, 2014 |
RAVINDRA S/O SUKHDEO SANAP Vs. STATE OF MAHARASHTRA
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February 26, 2014 |
RAVINDRA SHIKSHAN PRASARAK MANDAL Vs. MADHUKAR ATMARAM KOCHE
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November 20, 2014 |
RAVIRAJ RAMCHANDRA DESHPANDE Vs. STATE OF MAHARASHTRA
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June 18, 2014 |
RAVJIBHAI CHHOTUBHAI WAGHELA Vs. PRASHANT KISAN SHINDE
|
September 18, 2014 |
REAL TEAM SYSTEMS PVT. LTD. Vs. STATE OF MAHARASHTRA
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February 20, 2014 |
RECKITT & COLMAN (OVERSEAS) LIMITED Vs. IND SWIFT LIMITED
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July 22, 2014 |
RED CHILLIES ENTERTAINMENTS PRIVATE LIMITED Vs. HATHWAY CABLE DATACOM LIMITED
|
October 14, 2014 |
REENA VIVEK SINHA Vs. PREETIMALA SINHA
|
August 20, 2014 |
REGAL SALES AGENCY Vs. COMMISSIONER FOOD AND DRUG ADMINISTRATION, STATE OF MAHARASHTRA
|
March 26, 2014 |
REGINALD BAPTIST LOBO Vs. ROBERT D'SOUZA
|
January 28, 2014 |
REGIONAL DIRECTOR, EMPLOYEES STATE INSURANCE CORPORATION Vs. SUNITA GOPAL BALANI
|
July 15, 2014 |
REGIONAL DIRECTOR, EMPLOYEES STATE INSURANCE CORPORATION Vs. SUGRAS BHOJAPALAYA
|
April 8, 2014 |
REGIONAL PROVIDENT FUND COMMISSIONER Vs. MAHARASHTRA HYBRID SEED COMPANY LTD.
|
September 5, 2014 |
REHENJYA SHELYA PAWARA Vs. STATE OF MAHARASHTRA
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September 2, 2014 |
REKHA AGARWAL Vs. ANIL AGARWAL
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April 3, 2014 |
REKHA SITARAM CHAVAN Vs. STATE OF MAHARASHTRA
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July 24, 2014 |
RELIANCE BROADCAST NETWORK LIMITED Vs. RAJ OIL MILLS LTD.
|
February 7, 2014 |
RELIANCE ENTERPRISES Vs. WONDER WORLD
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April 9, 2014 |
RELIANCE GENERAL INSURANCE COMPANY LIMITED Vs. SYEDA ALEEMUNBEE
|
March 3, 2014 |
RELIANCE INDUSTRIES LIMITED Vs. BALASORE ALLOYS LIMITED
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January 10, 2014 |
RELIANCE INDUSTRIES LIMITED Vs. NTPC LIMITED
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March 20, 2014 |
RELIANCE SECURITIES LTD., MUMBAI Vs. BADRINATH M BODHAI
|
January 27, 2014 |
REMEDIAL RESOLUTIONS ADVISORS PVT. LTD. Vs. CAPRI UK INVESTMENTS LTD.
|
March 14, 2014 |
REMEDIANA BRAGANZA E REBELLO Vs. LAXMAN KOLEKAR
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July 4, 2014 |
REMEGIO ANTONIO AFONSO DE ARAUJO Vs. VISHWANATH PANDIT
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July 4, 2014 |
RENTWORKS INDIA PVT. LTD. Vs. SMALL INDUSTRIES DEVELOPMENT BANK OF INDIA
|
February 21, 2014 |
RENUKA VISHNU GHULE Vs. THE STATE OFMAHARASHTRA
|
October 14, 2014 |
RESERVE BANK EMPLOYEES SNEHDHARA COOPERATIVE HOUSING SOCIETY LTD Vs. STATE OF MAHARASHTRA
|
September 30, 2014 |
RESERVE BANK OF INDIA Vs. SUDHIR DIWAN
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February 28, 2014 |
RESHMA SADANAND VETE Vs. PANDURANG VISHWANATH NEVGI
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July 1, 2014 |
RESHMA SADANAND VETE Vs. KAMAL KRISHNARAO KHALAP
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July 1, 2014 |
RESHMI CONSTRUCTIONS Vs. LAXMAN VITHAL CHUNEKAR
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April 2, 2014 |
RESOURCES INTERNATIONAL Vs. ANA BERTHA DO REGOE FERNANDES
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February 7, 2014 |
REVATHI V. AMIN Vs. MAHESH DASAPPA KARKERA
|
October 8, 2014 |
RHONE-POULENC (INDIA) LTD Vs. COMMISSIONER OF INCOME TAX
|
August 13, 2014 |
RICE MILLERS ASSOCIATION Vs. UNION OF INDIA AND ORS.
|
December 24, 2014 |
RICHARD JOHN LAWRENCE FERNANDES Vs. DEPUTY DIRECTOR OF ADMINISTRATION
|
June 24, 2014 |
RIDDISIDDHI BULLIONS LTD. Vs. UNION OF INDIA
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November 3, 2014 |
RITA LEENA D'SOUZA Vs. STATE
|
July 18, 2014 |
RIYANA ISHAQUE KAZI Vs. PUSHPA R SHEVA
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February 6, 2014 |
RIYAZ Vs. THE STATE OF MAHARASHTRA
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July 1, 2014 |
RIYAZ AHMED BATATAWALA Vs. STATE OF MAHARASHTRA AND ORS.
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May 2, 2014 |
RIYAZUDDIN QUAZI Vs. STATE OF MAHARASHTRA
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June 19, 2014 |
RIZWAN Vs. THE COMMISSIONER OF POLICE
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July 22, 2014 |
ROBINSON D'COSTA Vs. NESBIT D'COSTA
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July 21, 2014 |
ROBINSON DCOSTA Vs. NESBIT DCOSTA S/O NELSON DCOSTA
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July 21, 2014 |
ROHAN AMRUT GAONKAR Vs. STATE OF GOA
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August 4, 2014 |
ROHAN M. KAPOOR Vs. ABHYUDAYA CO-OPERATIVE BANK LTD.
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June 24, 2014 |
ROHIDAS Vs. STATE OF MAHARASHTRA
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August 7, 2014 |
ROHINI B. MANDREKAR Vs. STATE OF GOA AND ORS.
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December 22, 2014 |
ROHINTON PANTHAKY Vs. ARMIN R. PANTHAKY
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April 3, 2014 |
ROHIT GERA Vs. PUNE CANTONMENT BOARD GOLIBAR MAIDAN
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July 17, 2014 |
ROHIT RAMESH DOSHI Vs. STATE OF MAHARASHTRA
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November 7, 2014 |
ROLTA INDIA LTD Vs. MAHARASHTRA INDUSTRIAL DEVELOPMENT CORPORATION
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August 27, 2014 |
ROQUE CARDOZO Vs. CAETANO ESTEIBEIRO
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October 1, 2014 |
ROSARINHO D'COSTA Vs. A.B. MENEZES
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January 23, 2014 |
ROSHANBI RASOOL TAMBOLI Vs. RAJENDRA
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January 21, 2014 |
ROSMERTA TECHNOLOGIES LTD Vs. STATE OF GOA
|
August 5, 2014 |
ROYAL POWER TURNKEY IMPLEMENTS PVT. LTD. Vs. MAHARASHTRA INDUSTRIAL DEVELOPMENT CORPORATION
|
April 29, 2014 |
ROYAL SUNDARAM ALLIANCE INSURANCE CO. LTD. Vs. HANAMAVA YAMANAPPA JEDI
|
May 7, 2014 |
ROYAL WESTERN INDIA TURF CLUB LTD. Vs. COMMISSIONER OF SERVICE TAX
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June 13, 2014 |
RUBINA ZAHIR ANSARI Vs. SHARIF ALTAF FURNITUREWALA
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February 7, 2014 |
RUBINA ZAHIR ANSARI Vs. SHARIF ALTAF FURNITUREWALA
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March 19, 2014 |
RUKHMABAI Vs. SAMADHAN
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February 4, 2014 |
RUKHMINIBAI PRATISTHAN Vs. RAVINDRA
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February 26, 2014 |
RUKSANA Vs. AZMAT KHAN
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February 20, 2014 |
RUPESH LAHUJI NITNAWARE Vs. STATE OF MAHARASHTRA
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October 28, 2014 |
RUPESH RASHMIKANT SHAH Vs. ELEGANT INDUSTRIES PVT. LTD.
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November 21, 2014 |
RUPO THANU BHOMKAR Vs. SAZU BONDU BHOMKAR
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January 31, 2014 |
RUSHAB SHIP INTERNATIONAL LLC Vs. BUNKERS ONBOARD
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June 9, 2014 |
RUSTAM Vs. STATE OF MAHARASHTRA
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October 8, 2014 |
RYAN MANUEL BRAGANZA Vs. STATE OF GOA
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April 9, 2014 |
S MANGALA Vs. AIRPORTS AUTHORITY OF INDIA
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August 26, 2014 |
S.J. KAMBLE Vs. THE NEW INDIA ASSURANCE CO. LTD.
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December 16, 2014 |
SAB MILLER INDIA LTD. Vs. M.P. BEER PRODUCTS PVT. LTD.
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February 13, 2014 |
SABESTIAN Vs. COMMISSIONER OF POLICE
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March 25, 2014 |
SABINO TOLENTINO FERNANDES Vs. ROHIDAS N. NAIK
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April 2, 2014 |
SABINO TOLENTINO FERNANDES Vs. ROHIDAS N NAIK
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April 24, 2014 |
SABMILLER INDIA LTD Vs. FORTUNE ALCOBREW PVT. LTD.
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January 13, 2014 |
SABMILLER INDIA LTD. Vs. JAGPIN BREWERIES LTD.
|
February 6, 2014 |
SACHIN Vs. SAU. SUSHMA
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May 6, 2014 |
SACHIN Vs. THE STATE OF MAHARASHTRA
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June 25, 2014 |
SACHIN Vs. PRASHANT BABARAO NAGPURE
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February 17, 2014 |
SACHIN Vs. STATE OF MAHARASHTRA
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February 24, 2014 |
SACHIN ASHOK KHARE Vs. THE STATE OF MAHARASHTRA
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October 8, 2014 |
SACHIN BANSILAL GHAIWAL Vs. STATE OF MAHARASHTRA
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July 16, 2014 |
SACHIN BHASKARRAO BOBDE Vs. STATE OF MAHARASHTRA
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January 22, 2014 |
SACHIN BHIMRAO SURYAWANSHI Vs. THE STATE OF MAHARASHTRA
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December 4, 2014 |
SACHIN JAMANAPRASAD MISHRA Vs. STATE OF MAHARASHTRA
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June 16, 2014 |
SACHIN JOSHI Vs. COMMISSIONER OF INCOME TAX
|
March 14, 2014 |
SACHIN RAMCHANDRA ARWADE Vs. STATE OF MAHARASHTRA
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June 24, 2014 |
SACHIN SHIVAJI BORKAR Vs. STATE OF MAHARASHTRA
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June 11, 2014 |
SADANAND GARAGE Vs. STATE OF MAHARASHTRA
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July 4, 2014 |
SADANAND MADHUKAR INGLE Vs. MAHARASHTRA MEDICAL COUNCIL
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March 19, 2014 |
SADANAND VISHNU SHIRGAONKAR Vs. MARIA MANUELA BARRETO
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May 2, 2014 |
SADASHIV SIDRAMAPPA BOKAVATHE Vs. ADVAPPA TUKARAM BHANDARE & GAVANDI
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September 16, 2014 |
SADASHIVRAO MANDALIK KAGAL TALUKA SAHAKARI SAKHAR KARKHANA LIMITED Vs. COMMISSIONER OF SUGAR
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December 5, 2014 |
SADHASHIV Vs. MAHADEO KRISHNA WARKE
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June 26, 2014 |
SADHNA NITRO CHEM LTD. Vs. A.B. KOLI
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September 17, 2014 |
SAGAR BALWANT PATIL Vs. STATE OF MAHARASHTRA
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February 21, 2014 |
SAGAR CONSTRUCTION COMPANY Vs. MANOHARLAL KISHORILAL GUPTA
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October 31, 2014 |
SAGAR DATTATRAYA SAKHARE Vs. SANJAY WAMAN SATHE
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June 26, 2014 |
SAHADEO SADASHIV NAIK Vs. THE STATE OF MAHARASHTRA
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November 21, 2014 |
SAHEBRAO Vs. SARJERAO
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May 2, 2014 |
SAHEBRAO Vs. STATE OF MAHARASHTRA
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January 20, 2014 |
SAHEBRAO BHAGATRAM WAGHMARE AND ORS. Vs. THE STATE OF MAHARASHTRA
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November 13, 2014 |
SAHEBRAO LUKDU JADHAV Vs. STATE OF MAHARASHTRA
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January 18, 2014 |
SAHEBRAO VITHOBA PAWAR Vs. MUNICIPAL COMMISSIONER
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December 2, 2014 |
SAHIVANAGOUDA H. PATIL Vs. UNION OF INDIA
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May 7, 2014 |
SAHYADRI MADHYAWARTI SAHAKARI Vs. STATE OF MAHARASHTRA
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August 22, 2014 |
SAI BABA MUNICIPAL MARKET Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI
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September 18, 2014 |
SAILAM B V B A Vs. HELIOS JEWELLERY PVT LTD
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March 6, 2014 |
SAINATH AMONKAR Vs. RAVINDRA K. AMONKAR
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September 11, 2014 |
SAINATH VASSANT NAIK GAONKAR Vs. K.K. DANIEL
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January 31, 2014 |
SAJ ENTERPRISES Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY
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February 11, 2014 |
SAJI AND ORS. Vs. STATE OF MAHARASHTRA
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November 27, 2014 |
SAJID IQBAL SHAIKH Vs. THE STATE OF MAHARASHTRA
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March 14, 2014 |
SAKHARAM SHANKAR GARJE Vs. STATE OF MAHARASHTRA
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February 7, 2014 |
SAKHARBAI HARIBHAU SHELKE Vs. SUB DIVISIONAL OFFICER
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April 25, 2014 |
SAKIL AZIM SHAIKH Vs. STATE OF MAHARASHTRA
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July 25, 2014 |
SALECHA EXPORTS PVT. LTD. Vs. COMMISSIONER OF CUSTOMS (ADJUDICATION)
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May 2, 2014 |
SALGAOCAR MINING INDUSTRIES LTD. Vs. ROGUVIR RAJARAM PAIGANKAR
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July 23, 2014 |
SALIL DINKARRAI GANDHI Vs. OSMANABAD DISTRICT CENTRAL CO-OPERATIVE BANK LTD.
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May 6, 2014 |
SALMAN @ BABA S/O HARUN KHAN Vs. STATE OF MAHARASHTRA
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February 25, 2014 |
SALMAN SUFIYAN SHAIKH Vs. STATE OF MAHARASHTRA
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June 9, 2014 |
SAMADHAN Vs. THE STATE OF MAHARASHTRA
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July 1, 2014 |
SAMAR VIJAYKUMAR PUPALA Vs. SHALINI PRATAP HAMBIR
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July 31, 2014 |
SAMARTH SAHAKARI SAKHAR KARKHANA LTD. Vs. GOVIND
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March 14, 2014 |
SAMBHAJI SAVKAR JADHAV Vs. INSURANCE REGULATORY & DEVELOPMENT AUTHORITY
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August 14, 2014 |
SAMBHAJI SAVKAR JADHAV Vs. BANK OF INDIA & ORS
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August 14, 2014 |
SAMEER SUDHIR JOSHI Vs. STATE OF MAHARASHTRA
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December 22, 2014 |
SAMPARK INDUSTRIES LTD. Vs. UNION OF INDIA
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December 22, 2014 |
SAMPAT Vs. RESHAMBI
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June 12, 2014 |
SAMPATRAO Vs. SHAMRAO
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November 14, 2014 |
SANDEEP GANAPATI KARMALI Vs. AJAY SHIVAJI FATTO DESSAI
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April 8, 2014 |
SANDEEP INDERCHAND GANDHI Vs. THE STATE OF MAHARASHTRA
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December 12, 2014 |
SANDEEP SHARADCHANDRA THAKUR Vs. STATE OF MAHARASHTRA
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September 9, 2014 |
SANDEEP SHIVAJI MHATRE Vs. STATE OF MAHARASHTRA
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April 23, 2014 |
SANDEEP SINGH BHARADWAJ Vs. TOWER CAPITAL & SECURITIES PVT. LTD.
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February 12, 2014 |
SANDESH SUBHASH KADAV Vs. CHIEF EXECUTIVE OFFICER, ZILLA PARISHAD
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September 5, 2014 |
SANDHYA HEMANT SALUNKE Vs. STATE OF MAHARASHTRA
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April 2, 2014 |
SANDIP SAHADEV KAMBLE Vs. STATE OF MAHARASHTRA
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October 8, 2014 |
SANDIP SHANKARLAL KEDIA Vs. STATE OF MAHARASHTRA
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September 4, 2014 |
SANDVIK ASIA LTD. Vs. COMMISSIONER OF INCOME TAX
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July 31, 2014 |
SANDVIK ASIA PVT LTD Vs. UNION OF INDIA
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September 1, 2014 |
SANGAPPA VIRAPPA TENGINAKAI Vs. THE STATE OF GOA
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December 4, 2014 |
SANGEETA PRASHANT KHOPKAR Vs. PRASHANT MOHAN KHOPKAR
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September 15, 2014 |
SANGITA C. THAKUR Vs. DNYANSAGAR EDUCATION SOCIETY
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November 27, 2014 |
SANGITABAI Vs. SANDIP
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July 31, 2014 |
SANGLI MIRAJ KUPWAD CITIES MUNICIPAL CORPORATION Vs. KISAN BHAU SATWEKAR
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August 13, 2014 |
SANGRAMSINGH PREMSINGH THAKUR Vs. SARLABAI
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July 10, 2014 |
SANJ DAILY LOKOPCHAR Vs. GOKULCHAND GOVINDLAL SANANDA
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October 10, 2014 |
SANJANA SANDIP PEDNEKAR Vs. SANDIP SITARAM PEDNEKAR
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March 3, 2014 |
SANJAY Vs. RAHATA VIVIDH KARYAKARI SOCIETY LTD.
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May 7, 2014 |
SANJAY Vs. STATE OF MAHARASHTRA
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April 2, 2014 |
SANJAY Vs. STATE OF MAHARASHTRA
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October 8, 2014 |
SANJAY BABASAHEB DESHMUKH Vs. STATE OF MAHARASHTRA
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April 29, 2014 |
SANJAY BABURAO INGALE Vs. BHAGWAT LAHANU SATAV
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April 16, 2014 |
SANJAY GULABRAO TAWARE Vs. SONALI SANJAY TAWARE AND ORS.
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September 16, 2014 |
SANJAY HARI PHONDAKE Vs. STATE OF MAHARASHTRA
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July 28, 2014 |
SANJAY KUMAR K. SHINDE Vs. THE STATE OF MAHARASHTRA
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December 10, 2014 |
SANJAY KUMAR SURVE AND ORS Vs. STATE OF MAHARASHTRA AND ORS
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November 21, 2014 |
SANJAY LAKHE PATIL Vs. HARIBHAU BAGADE
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December 4, 2014 |
SANJAY MADANCHAND KASHYAP Vs. MOOLCHAND SAHEBLAL KASHYAP
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July 8, 2014 |
SANJAY MISHRIMAL PUNAMIYA Vs. SANJAY MISHRIMAL PUNAMIYA
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June 23, 2014 |
SANJAY MURLIDHAR CHAUGULE Vs. STATE OF MAHARASHTRA
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August 5, 2014 |
SANJAY PRABHAKAR BHOSALE Vs. THE ADDITIONAL COMMISSIONER
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October 29, 2014 |
SANJAY PRALHAD PARDESHI Vs. STATE OF MAHARASHTRA
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February 18, 2014 |
SANJAY RAMCHANDRA SHRIKANDE Vs. STATE OF MAHARASHTRA
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September 19, 2014 |
SANJAY RAMESH GHODAKE Vs. STATE OF MAHARASHTRA
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February 12, 2014 |
SANJAY S/O KANTILAL CHAVAN Vs. STATE OF MAHARASHTRA
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September 25, 2014 |
SANJAY SANTAM Vs. STATE OF MAHARASHTRA
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April 8, 2014 |
SANJAY SHANKAR SHAHU Vs. THE STATE OF MAHARASHTRA
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November 7, 2014 |
SANJAY SHIVAJI DHAPSE Vs. THE STATE OF MAHARASHTRA
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July 3, 2014 |
SANJAY SON OF BALDEO RAMTEKE Vs. STATE OF MAHARASHTRA
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December 22, 2014 |
SANJAY SUBBARAO KHADE Vs. THE STATE OF MAHARASHTRA
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November 13, 2014 |
SANJAY SUGANCHAND KASLIWAL Vs. JUGALKISHOR CHHAGANLAL TAPADIA AND ORS.
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November 25, 2014 |
SANJAY SUGANCHAND KASLIWAL Vs. JUGALKISHOR CHHAGANLAL TAPADIA
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May 9, 2014 |
SANJAY SUGANCHAND KASLIWAL Vs. JUGALKISHOR CHHAGANLAL TAPADIA
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April 9, 2014 |
SANJAY TARAKUMAR TIBDIWALA Vs. JAWED
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March 14, 2014 |
SANJAY WAMANRAO BODKE Vs. PADMINI NANDKUMAR NAIR
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September 23, 2014 |
SANJEET SHUKLA Vs. STATE OF MAHARASHTRA
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November 14, 2014 |
SANJEEVAN GRAMIN VAIDYAKIYA & SAMAJIK SAHAYATA PRATISHTHAN Vs. UNIVERSITY OF MUMBAI
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June 2, 2014 |
SANJEEVKUMAR HARAKCHAND KANKARIYA Vs. UNION OFINDIA
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October 1, 2014 |
SANTOSH Vs. STATE OF MAHARASHTRA
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July 24, 2014 |
SANTOSH NAIK Vs. SUNANDA SAJJAN MADKAIKAR
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November 21, 2014 |
SANTOSH POPAT CHAVAN Vs. SULOCHANA RAJIV
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December 12, 2014 |
SANTOSH PRAKASH JADHAO Vs. THE STATE OF MAHARASHTRA
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February 9, 2014 |
SANTOSH PRAKASH JADHAO Vs. STATE OF MAHARASHTRA
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July 9, 2014 |
SANTOSH S/O KERNATH KUMBHAR Vs. STATE OF MAHARASHTRA
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May 3, 2014 |
SANTOSH SAJO MALIK Vs. PRAKASH MAHADEV MALIK
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April 3, 2014 |
SAO JOSE DE AREAL VILLAGERS UNION Vs. STATE OF GOA
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March 6, 2014 |
SAQUIB ABDUL HAMID NACHAN Vs. STATE OF MAHARASHTRA
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July 31, 2014 |
SARASWATI SURYAJI MAMLEKAR Vs. SURYAJI SHANKAR MAMLEKAR
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April 2, 2014 |
SARASWATIBAI Vs. PRATIBHATAI
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September 19, 2014 |
SARASWATIBAI Vs. LILA
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March 4, 2014 |
SARDAR SHIKSHAN SANSTHA Vs. NISAR AHMED MOHAMMAD ZAHUR
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September 9, 2014 |
SARIKA Vs. KUSUMLATA
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April 25, 2014 |
SARIKA NARENDRA BHISE Vs. THE STATE OF MAHARASHTRA AND ORS.
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July 14, 2014 |
SARLA PERFORMANCE FIBERS LTD. Vs. C. (ADJUDICATION), C.E.
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August 11, 2014 |
SARPHRAZ @ FARUKH ABDUL HAMID SHAIKH Vs. STATE OF MAHARASHTRA
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October 28, 2014 |
SARUBAI Vs. SURENDRASING
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July 7, 2014 |
SARVA SHRAMIK SANGH Vs. SWAN MILLS LTD
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June 26, 2014 |
SARVJEET CHHOTELAL TIWARI Vs. UNION OF INDIA
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August 1, 2014 |
SASMITA INVESTMENTS LTD. Vs. APPROPRIATE AUTHORITY
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April 7, 2014 |
SATCHIT DATTA CHARI Vs. CHIEF OFFICER
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January 29, 2014 |
SATCHITANAND LAXIMAN KANTAK Vs. DEPUTY COLLECTOR / S.D.O. / L.A.O.
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January 28, 2014 |
SATELITE DEVELOPERS LTD. AND ORS. Vs. STATE OF MAHARASHTRA AND ORS.
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November 26, 2014 |
SATELLITE DEVELOPERS LTD Vs. SUMERMAL M BAFNA
|
July 31, 2014 |
SATISH Vs. THE UNION OF INDIA
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October 8, 2014 |
SATISH Vs. THE STATE OF MAHARASHTRA
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November 18, 2014 |
SATISH D. DAREKAR Vs. PIMPRI CHINCHWAD MUNICIPAL CORPORATION
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February 20, 2014 |
SATISH DHANAJI PAWAR DIRECTOR OF PUBLIC HEALTH Vs. MOHAN APPARAO JADHAV
|
August 1, 2014 |
SATISH K. RAKA Vs. STATE OF MAHARASHTRA
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June 20, 2014 |
SATISH MENON Vs. MISS PURVEE
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February 27, 2014 |
SATISH MENON Vs. MISS PURVEE AND STATE OF MAHARASHTRA, THROUGH P.S.O. NANDANVAN, NAGPUR
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August 11, 2014 |
SATISH SAGUN KORGAONKAR Vs. STATE OF MAHARASHTRA
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April 21, 2014 |
SATISH VASANT SALVI Vs. STATE OF MAHARASHTRA AND ORS.
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June 9, 2014 |
SATISH VIJAYAN MENON Vs. PURVEE HASMUKHBHAI PAREKH
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February 27, 2014 |
SATRUJIT Vs. STATE OF MAHARASHTRA
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January 6, 2014 |
SATYABHASH YESHWANT SALGAONKAR Vs. RAVINDRA MADHUKAR SAWANT
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December 2, 2014 |
SATYAM RAMCHANDRA FULORE Vs. THE STATE OF MAHARASHTRA
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September 30, 2014 |
SATYANARAYAN RAMAIYYA MADDIWAR Vs. SHANKARRAO RAMAIYYA MADDIWAR
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March 18, 2014 |
SATYAWAN AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
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June 10, 2014 |
SAU VAISHALI BALASAHEB CHAVAN Vs. ADDITIONAL COLLECTOR, AMBAJOGAI
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November 25, 2014 |
SAU. LEELABAI SURESHRAO BAWANE Vs. THE STATE OF MAHARASHTRA
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December 12, 2014 |
SAU. MUKTABAI BHAKTADAS ROHANKAR Vs. KESHAV KISAN DHANDRE
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April 9, 2014 |
SAU. NIRMALA Vs. STATE OF MAHARASHTRA
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May 9, 2014 |
SAU. PRAMILA Vs. BANDU
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August 5, 2014 |
SAU. REKHABAI VASANTA MOHURLE Vs. THE STATE OF MAHARASHTRA
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June 12, 2014 |
SAU. SANDHYA CHANDRASHEKHAR LOKHANDE Vs. STATE OF MAHARASHTRA
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January 28, 2014 |
SAU. YOJNA BHARAT MALI Vs. THE STATE OF MAHARASHTRA
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December 22, 2014 |
SAVALERAM BHAURAO WAGHADKAR Vs. STATE OF MAHARASHTRA
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July 23, 2014 |
SAVIO TORCATO PEREIRA Vs. STATE OF GOA
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January 13, 2014 |
SAVITA BHAGWANTRAO PATIL Vs. SHYAM PUKHRAJ ASOPA
|
April 24, 2014 |
SAVITA NAMDEV DETHE Vs. STATE OF MAHARASHTRA
|
June 25, 2014 |
SAVITA TINA CARDAZOE CAIADO Vs. MARIA SYLVIA CARDOZOE FERNANDES
|
August 1, 2014 |
SAVITRIBAI Vs. KRISHNAKUMARI
|
July 11, 2014 |
SAVITRIBAI NARSAYYA GUDDAPA Vs. STATE OF MAHARASHTRA, THROUGH ITS PRINCIPAL SECRETARY, FINANCE DEPARTMENT
|
April 9, 2014 |
SAVITRIBAI NARSAYYA GUDDAPA Vs. STATE OF MAHARASHTRA
|
May 9, 2014 |
SAWANT CONSTRUCTIONS Vs. GURUCHHAYA CO OPERATIVE HOUSING SOCIETY LTD
|
February 5, 2014 |
SAYED MUSTAQ ALI Vs. ASSISTANT CONSERVATOR OF FORESTS AND ORS.
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July 31, 2014 |
SAYED NASER KADRI MOIUDDIN Vs. MAHARASHTRA WAKF BOARD
|
February 25, 2014 |
SAYEEDA GULAMRASUL SAYED Vs. STATE OF MAHARASHTRA
|
December 18, 2014 |
SAYYED KHALIL Vs. STATE OF MAHARASHTRA
|
July 7, 2014 |
SAYYED SULTAN Vs. STATE OF MAHARASHTRA
|
April 2, 2014 |
SBICAP TRUSTEE COMPANY LIMITED Vs. UNITED SPIRITS LIMITED
|
July 18, 2014 |
SD. MUSA SD. AMIR Vs. THE STATE OF MAHARASHTRA
|
July 10, 2014 |
SEA GREEN CO-OPERATIVE HOUSING SOCIETY LTD. Vs. UNION OF INDIA
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September 3, 2014 |
SEAL JET INDIA PVT. LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 21, 2014 |
SEBASTIAO FERNANDES Vs. CHANDAR BARKELO FADTE
|
January 9, 2014 |
SEBASTIAO LUCAS Vs. PAULINO FERNANDES
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July 2, 2014 |
SECURITIES AND EXCHANGE BOARD OF INDIA Vs. ARUN KUMAR AGRAWAL AND ANR.
|
December 26, 2014 |
SEDCO FOREX INTERNATIONAL DRILLING INC. Vs. UNION OF INDIA
|
February 5, 2014 |
SEEMA NEE ANKITA HITESH BARDIA Vs. STATE OF MAHARASHTRA
|
July 21, 2014 |
SEVERN TRENT WATER PURIFICATION INC. Vs. CAPITAL CONTROLS INDIA PRIVATE LIMITED
|
December 18, 2014 |
SHABA LOKMU VELIP Vs. SHABA KRISHNA DESSAI
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August 8, 2014 |
SHABU RAMCHANDRA LOTLIKAR Vs. TULSIDAS SHABU LOTLIKAR
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August 5, 2014 |
SHAFI BALA RAIS Vs. STATE OF MAHARASHTRA
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March 24, 2014 |
SHAFIQUE Vs. THE STATE OF MAHARASHTRA
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October 29, 2014 |
SHAH INVESTMENTS, FINANCIALS, DEVELOPMENTS & CONSULTANTS PVT. LTD. Vs. THE STATE OF MAHARASHTRA
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October 14, 2014 |
SHAH VAJEDA BANO BASHIR SHAH Vs. STATE OF MAHARASHTRA
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October 27, 2014 |
SHAHANA Vs. SURESHSINGH THAKUR GAJRAJSINGH THAKUR
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December 4, 2014 |
SHAHANA WD/O SK UMAR FAROOQ SHAIKH Vs. SURESHSINGH THAKUR GAJRAJSINGH THAKUR
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November 20, 2014 |
SHAHEJAD UMAR SHAIKH Vs. STATE OF MAHARASHTRA
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February 28, 2014 |
SHAHID JAVED MANIYAR Vs. SAGIR MUNIRKHAN SARGUROH
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August 13, 2014 |
SHAHNAWAJ KHAN Vs. STATE OF MAHARASHTRA
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January 9, 2014 |
SHAHURAO BHAUSAHEB SALVE Vs. SHANTILAL MANGA CHAUDHARI
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September 26, 2014 |
SHAHVAJEDA BANO BASHIR SHAH Vs. THE STATE OFMAHARASHTRA
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October 27, 2014 |
SHAIKH ASIF ISMAIL Vs. STATE OF MAHARASHTRA
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July 10, 2014 |
SHAIKH GOUS KURSHID AHMED Vs. STATE OF MAHARASHTRA
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January 30, 2014 |
SHAIKH HAMID Vs. STATE OF MAHARASHTRA
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April 25, 2014 |
SHAIKH HIDAYAT Vs. MARIA ELVINA DAS NEVESFEREIRA TRINDADE
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June 27, 2014 |
SHAIKH IBRAHIM SHAIKH USMAN Vs. STATE OF MAHARASHTRA
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June 19, 2014 |
SHAIKH KHALED S/O SHAIKH QUADAR Vs. STATE OF MAHARASHTRA
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February 28, 2014 |
SHAIKH MAHEBOOB Vs. THE STATE OF MAHARASHTRA
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September 26, 2014 |
SHAIKH MAHEMOOD SK. OSMAN Vs. STATE OF MAHARASHTRA
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March 19, 2014 |
SHAIKH MAHEMOOD SK. OSMAN Vs. STATE OF MAHARASHTRA
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March 25, 2014 |
SHAIKH MOHAMMED AZAM Vs. COMMISSIONER OF CUSTOMS
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April 4, 2014 |
SHAIKH MUJEEB Vs. STATE OF MAHARASHTRA
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August 21, 2014 |
SHAIKH RAFEEQ SHAIKH RASHID Vs. THE STATE OF MAHARASHTRA AND ORS.
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November 21, 2014 |
SHAIKH RAFIQ ABDUL GAFOOR SHAIKH Vs. STATE OF MAHARASHTRA
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February 21, 2014 |
SHAIKH SHAIFQUE Vs. MOHAMMED IBRAHIM MOH. YASIN
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February 5, 2014 |
SHAIKH SHAKIL Vs. STATE OF MAHARASHTRA
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February 10, 2014 |
SHAIKH WAJID ABDUL GANI Vs. STATE OF MAHARASHTRA
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August 5, 2014 |
SHAILA S. PATHAK Vs. OBEROI CONSTRUCTIONS LTD.
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June 4, 2014 |
SHAILAJA SUNIL KOPLE Vs. STATE OF MAHARASHTRA
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January 8, 2014 |
SHAILESH KOTHAWALE Vs. STATE OF GOA
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June 30, 2014 |
SHAILESH RAMANLAL MAHIMTURA Vs. STATE OF MAHARASHTRA
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September 12, 2014 |
SHAILESH VOLVOIKAR Vs. STATE
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March 6, 2014 |
SHAKEEL NOORANI Vs. SANJAY DUTT
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April 7, 2014 |
SHAKIL KHAN YASIN KHAN Vs. STATE OF MAHARASHTRA
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January 9, 2014 |
SHAKUNTALA Vs. CHANDRABHAN
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March 6, 2014 |
SHAKUNTALA SUNDER SHETTY Vs. STATE OF MAHARASHTRA
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September 18, 2014 |
SHALIGRAM Vs. THE STATE OF MAHARASHTRA
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November 20, 2014 |
SHALIK Vs. STATE OF MAHARASHTRA
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September 30, 2014 |
SHALIK Vs. THE STATE OF MAHARASHTRA
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July 8, 2014 |
SHALIK MARUTI KOWE Vs. STATE OF MAHARASHTRA
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April 8, 2014 |
SHALIMAR TRANSPORT AND CARTING CONTRACTOR Vs. THE STATE OF MAHARASHTRA
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December 12, 2014 |
SHALINIBAI MADHUSUDAN JOSHI Vs. NANA MAROTI PATIL
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January 13, 2014 |
SHALU W/O. DINESH MOTGHARE Vs. STATE OF MAHARASHTRA
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October 14, 2014 |
SHAM Vs. SAU. YOGITA
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March 14, 2014 |
SHAMIN AZAD EDUCATION SOCIETY Vs. PRESIDING OFFICER, SCHOOL TRIBUNAL, AMRAVATI
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February 3, 2014 |
SHAMIN AZAD EDUCATION SOCIETY Vs. PRESIDING OFFICER, SCHOOL TRIBUNAL, AMRAVATI
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March 3, 2014 |
SHAMKALABAI Vs. BHIKAMSING KISHANSING CHOUVAN
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March 20, 2014 |
SHAMRAO Vs. EKNATH
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June 11, 2014 |
SHAMRAO BHIMRAO MHASKE AND ORS. Vs. THE STATE OF MAHARASHTRA
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August 25, 2014 |
SHAMSUNDER S/O HARIBHAU UMREDKAR Vs. UNION OF INDIA
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July 8, 2014 |
SHAMSUNDERSINGH LALSINGH THAKUR Vs. BHALCHANDRA PRABHAKAR WADAI
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July 7, 2014 |
SHANKAR Vs. HARIBHAU
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March 10, 2014 |
SHANKAR GOVINDLAL PATWARI Vs. SANJAY RAMESHWAR SHARMA
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March 14, 2014 |
SHANKAR MASU DOKARE Vs. SHOBHA SUBHASH DOKARE
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December 10, 2014 |
SHANKAR RANUJI KANWADE AND ORS. Vs. BHAUSAHEB DAGADU AMBRE AND ORS.
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December 18, 2014 |
SHANKAR S/O GULABRAO BAISKAR Vs. STATE OF MAHARASHTRA
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February 3, 2014 |
SHANTA BABUSO BHAGAT Vs. CANACONA MUNICIPAL COUNCIL
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January 31, 2014 |
SHANTABAI Vs. VASANT
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June 25, 2014 |
SHANTABAI Vs. NANIBAI
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January 29, 2014 |
SHANTARAM SHANKAR JAMSANDEKAR Vs. STATE OF MAHARASHTRA
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October 13, 2014 |
SHARAD Vs. DEEPAK
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January 6, 2014 |
SHARAD BHASKAR RAJNOR Vs. STATE OF MAHARASHTRA
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March 20, 2014 |
SHARAD KASHIRAM RATHOD @ BABU Vs. THE STATE OF MAHARASHTRA
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January 8, 2014 |
SHARAD SHANKARRAO CHAVAN Vs. STATE OF MAHARASHTRA
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November 27, 2014 |
SHARAD SONU WANI Vs. K.B. @ ANNA HAJARE
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August 14, 2014 |
SHARADA Vs. STATE OF MAHARASHTRA
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February 25, 2014 |
SHARANBASAPPA RACHAPPA KHAMBAD Vs. STATE OF MAHARASHTRA
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June 10, 2014 |
SHARAYU RAMKRISHNA MHATRE Vs. CHANDRAKANT RAMKRISHNA MHATRE
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August 1, 2014 |
SHARDA Vs. KAVI KALIDAS SHIKSHAN SANSTHA
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April 21, 2014 |
SHARDAGAIKWAD Vs. ALLEN GOES
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September 25, 2014 |
SHARDUL SURESH SHROFF Vs. CYRIL SURESH SHROFF
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November 18, 2014 |
SHASHIKANT GANGARAM NARKAR Vs. ADVANCE TRANSFORMERS & EQUIPMENTS PVT. LTD
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July 18, 2014 |
SHASHIL KUMAR SHARMA Vs. STATE OF MAHARASHTRA
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January 22, 2014 |
SHASTRI NAGAR RAHIWASI SRA CHS LTD. Vs. STATE OF MAHARASHTRA
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April 7, 2014 |
SHATRUGHAN DADA KAMBLE ADULT Vs. STATE OF MAHARASHTRA
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April 3, 2014 |
SHAUKAT SHAIKH Vs. THE STATE OF MAHARASHTRA
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January 24, 2014 |
SHCIL SERVICES LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX
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February 7, 2014 |
SHEEBA KURIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 8, 2014 |
SHEIKH AKRAM AND ORS. Vs. STATE OF MAHARASHTRA
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September 30, 2014 |
SHEIKH ISMAIL SHEIKH KALU Vs. STATE OF MAHARASHTRA
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August 14, 2014 |
SHEIKH SHABBIR Vs. STATE OF MAHARASHTRA
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June 19, 2014 |
SHEIKH YUSUF Vs. HAJI MOHAMMAD JAMIL
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April 23, 2014 |
SHEIKHAH FADIAH SAAD AL-ABDULLAH AL-SABAH Vs. SANJAY MISHRIMAL PUNAMIYA
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May 7, 2014 |
SHEIKHAN FADIAH SAAD AL-ABDUYLLAH AL-SABAH Vs. SANJAY MISHRIMAL PUNAMIYA
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June 23, 2014 |
SHEKHAR PRATAPRAO MATKAR Vs. KISHOR THANSING PAWAR AND ORS.
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July 1, 2014 |
SHELL INDIA MARKETS PVT. LTD. Vs. THE ASSISTANT COMMISSIONER OF INCOME TAX LTU
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November 18, 2014 |
SHEMAROO ENTERTAINMENT LTD. Vs. SURYAVEER SINGH BHULLAR
|
October 10, 2014 |
SHER SINGH Vs. STATE OF GOA
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July 17, 2014 |
SHERKHAN Vs. THE STATE OF MAHARASHTRA
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December 19, 2014 |
SHESHRAO Vs. ASARAM
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February 11, 2014 |
SHESHRAO Vs. STATE OF MAHARASHTRA
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November 18, 2014 |
SHETKARI SAHAKARI GINNING AND PRESSING SOCIETY LIMITED Vs. MUNICIPAL CORPORATION
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June 27, 2014 |
SHEWANTABAI Vs. PURUSHOTTAM
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February 3, 2014 |
SHIKSHAK SAHAKARI BANK LIMITED Vs. STATE OF MAHARASHTRA
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April 7, 2014 |
SHILPA Vs. THE SUPERINTENDENT OF POLICE
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May 7, 2014 |
SHILPA CO-OPERATIVE HOUSING SOCIETY Vs. JANABAI GULABRAO WANGAL
|
August 11, 2014 |
SHIRISH SURESH THATTE Vs. THE STATE OF MAHARASHTRA
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November 26, 2014 |
SHIVAJI Vs. THE STATE OF MAHARASHTRA
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June 26, 2014 |
SHIVAJI Vs. STATE OF MAHARASHTRA
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February 26, 2014 |
SHIVAJI @ SHIVLING NAGENDRA GATADE Vs. STATE OF MAHARASHTRA
|
August 7, 2014 |
SHIVAJI EDUCATION SOCIETY Vs. MAHARASHTRA UNIVERSITY OF HEALTH SCIENCES
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October 10, 2014 |
SHIVAJI GANPATRAO HARALE Vs. STATE OF MAHARASHTRA
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December 19, 2014 |
SHIVAJI KERABA METKARI AND ORS. Vs. THE STATE OF MAHARASHTRA
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June 17, 2014 |
SHIVAJI UNIVERSITY TEACHERS ASSOCIATION Vs. STATE OF MAHARASHTRA
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October 13, 2014 |
SHIVASHANKAR SWAMI Vs. THE MUNICIPAL CORPORATION OF GREATER
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December 12, 2014 |
SHIVMURTI Vs. STATE OF MAHARASHTRA
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June 10, 2014 |
SHIVRAJ FINE ART LITHO WORKS Vs. STATE OF MAHARASHTRA
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February 26, 2014 |
SHIVRAJ KUNDLIK UBALE Vs. STATE OF MAHARASHRA
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August 7, 2014 |
SHIVSING Vs. THE STATE OF MAHARASHTRA
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October 7, 2014 |
SHOBHA DIPAK BEHDE Vs. UMAKANT REVA FEGADE
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May 9, 2014 |
SHOBHABAI Vs. KUNDLIK
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February 21, 2014 |
SHOBHAGMAL BANKATLAL MALOO Vs. STATE OF MAHARASHTRA
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December 22, 2014 |
SHOBHANA KANHYASING TEHRA Vs. STATE OF MAHARASHTRA AND ORS.
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December 11, 2014 |
SHOPPERS STOP LIMITED Vs. COMMISSIONER
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January 29, 2014 |
SHRADDHA SHARMA Vs. CULTURE MACHINE MEDIA PVT LTD
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November 25, 2014 |
SHRADDHA VINOD DEO Vs. STATE OF MAHARASHTRA
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October 8, 2014 |
SHRADHA SHIPPING CO. PVT. LTD. Vs. ADHITHRI TRADING COMPANY
|
November 25, 2014 |
SHRAVAN LIMBAJI LOKHANDE Vs. STATE OF MAHARASHTRA
|
April 15, 2014 |
SHREE BALAJI ENTERPRISES Vs. BHAGYASHRI ENTERPRISES
|
July 3, 2014 |
SHREE RAM MILLS LIMITED Vs. RASHTRIYA MILL MAZDOOR SANGH
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June 27, 2014 |
SHREENATH MOTORS PVT. LTD. Vs. COMMISSIONER OF INCOME TAX-V
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July 3, 2014 |
SHREEPRAKASH RAMGANESH DUBE Vs. STATE OF MAHARASHTRA
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February 24, 2014 |
SHRENIK JAYANTILAL JAIN Vs. NEENA SHRENIK JAIN
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May 8, 2014 |
SHRENIK JAYANTILAL JAIN Vs. STATE OF MAHARASHTRA
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May 8, 2014 |
SHRI AMBAY FORGING PVT LTD Vs. CHIEF ELECTRICAL ENGINEER
|
September 18, 2014 |
SHRI JANJAGRITI SHIKSHAN PRASARAK MANDAL AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
|
July 31, 2014 |
SHRI MANOHAR S/O NAGORAO DUMBHARE, AGED ABOUT 52 YEARS, OCCUPATION Vs. STATE OF MAHARASHTRA, REVENUE AND FOREST DEPARTMENT, MANTRALAYA, BOMBAY
|
August 21, 2014 |
SHRIHARI VIDHYADHAR UPADHYE AND ORS. Vs. PRASHANT VIDHYADHAR UPADHYE AND ORS.
|
December 9, 2014 |
SHRIKANT Vs. STATE OF MAHARASHTRA
|
July 16, 2014 |
SHRIKANT PURSHOTTAMPARANJAPE Vs. STATE OF MAHARASHTRA
|
September 30, 2014 |
SHRIKRUSHNA NARAYAN TUPKARI Vs. MAHADEO
|
February 27, 2014 |
SHRIKRUSHNA SAMADHAN RAJAS Vs. STATE OF MAHARASHTRA
|
February 17, 2014 |
SHRIMANT PUNDALIK DUDHAL Vs. STATE OF MAHARASHTRA
|
August 4, 2014 |
SHRIMATI SHRIRANG NAIK Vs. VIJAYKANT SONU NAIK
|
April 15, 2014 |
SHRINIVAS GURAMKONDU Vs. STATE OF GOA
|
November 17, 2014 |
SHRINIWAS MACHINE CRAFT PVT LTD Vs. INCOME TAX SETTLEMENT COMMISSION
|
January 17, 2014 |
SHRIPAD Vs. STATE OF MAHARASHTRA
|
April 22, 2014 |
SHRIPAD GAWAS Vs. STATE OF GOA
|
August 1, 2014 |
SHRIPAD GAWAS Vs. STATE OF GOA
|
October 1, 2014 |
SHRIPAD JANARDAN PHADKE Vs. STATE OF MAHARASHTRA
|
February 18, 2014 |
SHRIPAD KULKARNI Vs. STATE OF GOA
|
February 20, 2014 |
SHRIRAM Vs. STATE OF MAHARASHTRA
|
July 28, 2014 |
SHRIRAM Vs. THE STATE OF MAHARASHTRA
|
March 4, 2014 |
SHRIRAM DATTARAO CHAUDHARI Vs. MADHAODAS
|
February 26, 2014 |
SHRIRAM EDUCATION SOCIETY Vs. NAGPUR IMPROVEMENT TRUST
|
July 7, 2014 |
SHRIRAM SATWAJI JADHAV Vs. THE STATE OF MAHARASHTRA
|
June 26, 2014 |
SHRIRAMPUR EDUCATION SOCIETY Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
March 25, 2014 |
SHRIRANG Vs. STATE OF MAHARASHTRA
|
July 8, 2014 |
SHRIRANG Vs. STATE OF MAHARASHTRA
|
April 21, 2014 |
SHRIRANG NAMDEO CHANDANSHIVE Vs. THE STATE OF MAHARASHTRA
|
December 5, 2014 |
SHRIVALLABH Vs. IBRAHIMKHAN
|
October 10, 2014 |
SHUBANGI APA DHURI Vs. SHARAYU MANOHAR KOLGAOKAR
|
February 21, 2014 |
SHUBHADA MOTWANI Vs. STATE OF MAHARASHTRA
|
June 12, 2014 |
SHUSHMA C. HEDE Vs. POLICE INSPECTOR, PONDA POLICE STATION
|
March 26, 2014 |
SHYAM JANARDAN CHAOUDARY Vs. ASHA RAMDAS KATKAR
|
June 30, 2014 |
SHYAM SUNDER PHOOLCHAND AGRAWAL Vs. THE STATE OF MAHARASHTRA
|
November 21, 2014 |
SHYAMA TUKARAM SAHARE Vs. STATE OF MAHARASHTRA
|
July 18, 2014 |
SHYAMBAHADUR PURSHOTTAM SHARMA Vs. SUDHAKAR NARSHU POOJARY
|
August 23, 2014 |
SICOM LTD. Vs. INDRAJEET ARYA AND ORS.
|
November 14, 2014 |
SIDDHARTH Vs. STATE OF MAHARASHTRA AND ORS.
|
March 25, 2014 |
SIDDHI REAL ESTATE DEVELOPERS Vs. METRO CASH AND CARRY
|
June 12, 2014 |
SIDHARTH NAIK Vs. STATE OF GOA
|
June 13, 2014 |
SIDHARTH NARAYAN Vs. FLUIDMAC
|
September 25, 2014 |
SIKANDAR Vs. STATE OF MAHARASHTRA
|
June 19, 2014 |
SIKANDAR AXAMANI Vs. STATE OF GOA
|
March 5, 2014 |
SIKANDAR HUSSEN PATHAN Vs. STATE OF MAHARASHTRA
|
July 10, 2014 |
SILVESTER D SOUZA Vs. THE STATE OF GOA
|
November 5, 2014 |
SILVESTRE D SOUZA Vs. STATE OF GOA
|
April 22, 2014 |
SIMAO CARDOZO Vs. NATIONAL INSURANCE COMPANY LTD.
|
May 6, 2014 |
SIMON LAXIMON GOPI AND ORS. Vs. PASKIN FERNANDES AND ORS.
|
April 28, 2014 |
SINHGAD TECHNICAL EDUCATION SOCIETY Vs. MAHARASHTRA UNIVERSITY OF HEALTH SCIENCES
|
January 10, 2014 |
SIRSAT LODGE Vs. MASHNU GAWADE
|
April 24, 2014 |
SITARAM BHAGAJI UNAWANE Vs. PRADNYA VIKRAM VAIDYA
|
September 1, 2014 |
SITARAM NANA SARVADE Vs. STATE OF MAHARASHTRA
|
August 20, 2014 |
SITARAM S/O GOBA @ GOBARYA CHAVAN Vs. SOW KAVERIBAI @ KALAWATIBAI
|
December 23, 2014 |
SJJ MARINE PTE LTD Vs. SJJ MARINE PTE LTD VS PISCES EXIM
|
August 11, 2014 |
SJJ MARINE PTE LTD. Vs. PISCES EXIM (INDIA) PVT. LTD.
|
April 2, 2014 |
SKS LOGISTICS LTD. Vs. FAIRMACS SHIPPING AND TRANSPORT SERVICES PVT. LTD.
|
March 12, 2014 |
SKYPAK SERVICE SPECIALISTS. LTD. MUMBAI Vs. ATUL DEWOO PARAB
|
May 7, 2014 |
SLUM REHABILITATION AUTHORITY Vs. DEPUTY DIRECTOR OF INCOME TAX (EXEMPTION) AND ORS.
|
October 29, 2014 |
SMITA Vs. THE STATE OF MAHARASHTRA AND ORS.
|
November 5, 2014 |
SMITA CONDUCTORS LTD. Vs. THE STATE OF MAHARASHTRA
|
December 16, 2014 |
SMITA SURYAKANT ASHTEKAR @ SMITA DEEPAK KUMBHARE Vs. STATE OF MAHARASHTRA
|
April 29, 2014 |
SMT. KUNDA AND ORS. Vs. HARIBHAU
|
March 3, 2014 |
SOCIAL AND CULTURAL ASSOCIATION Vs. STATE OF MAHARASHTRA
|
February 14, 2014 |
SOFIA COUTINHO E PAES Vs. HONOURABLE MINISTER FOR MUNICIPALITY, GOVERNMENT OF GOA
|
December 4, 2014 |
SOFT-TOUCH COMPUTER Vs. STATE OF MAHARASHTRA
|
April 22, 2014 |
SOHAIL AZAM Vs. MOHAMMED ATIQ-UR-REHMAN
|
February 17, 2014 |
SOHAN Vs. STATE OF MAHARASHTRA
|
September 9, 2014 |
SOIRU KESHAV POROB SAWKAR Vs. NAVDURGA DEVASTHAN BORIM
|
January 17, 2014 |
SOLAPUR UNIVERSITY Vs. RADHIKA NADHUKAR YELE
|
August 1, 2014 |
SOMASKANDARAJA VASANTHAN Vs. UNION OF INDIA AND ORS.
|
December 1, 2014 |
SOMNATH VITHOBA MANE Vs. STATE OF MAHARASHTRA
|
January 21, 2014 |
SONABAI ANKUSH SHIRSAT Vs. THE STATE OF MAHARASHTRA
|
July 17, 2014 |
SONALI ALFRED JADHAV Vs. STATE OF MAHARASHTRA
|
March 12, 2014 |
SONIA KUNWAR SINGH BEDI Vs. KUNWAR SINGH BEDI
|
December 17, 2014 |
SONIA RAMAN SABHARWAL Vs. ASHOK ROCHIRAM ASRANI
|
November 26, 2014 |
SONU NIGAM Vs. AMRIK SINGH
|
April 26, 2014 |
SONYA CHIKHALIKAR Vs. ANITA FERNANDES
|
October 30, 2014 |
SOPAN KAMAJI GAWALI Vs. GAYABAI
|
November 7, 2014 |
SOPANRAO Vs. STATE OF MAHARASHTRA
|
July 10, 2014 |
SOU. BISMILLA ISMAIL MULANI Vs. STATE OF MAHARASHTRA
|
June 11, 2014 |
SOU. PARVATIBAI Vs. BABURAO GANU KANADE
|
June 19, 2014 |
SOU. SUSHILA Vs. BHAGYALAXMI NAGARI SAHAKARI PAT SANSTHA MARYADIT
|
May 6, 2014 |
SOUDAGAR JYOTIRAM PATIL AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
|
September 4, 2014 |
SOW SUMANBAI RAMESH GARJE Vs. RAMESH DAGADU GARJE
|
June 19, 2014 |
SOW. DEVAKIBAI Vs. STATE OF MAHARASHTRA
|
July 24, 2014 |
SOWMIYA ENTERPRISES Vs. MINERAL EXPLORATION CORPORATION LTD.
|
October 7, 2014 |
SPANCO LTD. Vs. DEWAN HOUSING FINANCE CORPORATION
|
February 4, 2014 |
SPECIAL LAND ACQUISITION Vs. SILVIA COUTINHO
|
June 20, 2014 |
SPECIAL LAND ACQUISITION (MPT) Vs. COMMUNIDADE OF CHICALIM
|
December 18, 2014 |
SPECIAL LAND ACQUISITION OFFICER Vs. LAWRENCE CAETANO VICENTE GOMES
|
August 8, 2014 |
SPECIAL LAND ACQUISITION OFFICER Vs. CHANDRAKANT RAMA MORAJKAR
|
February 20, 2014 |
SPECIAL LAND ACQUISITION OFFICER Vs. PRABHAKAR G.N. GAUNKAR
|
December 2, 2014 |
SPECIAL RECOVERY OFFICER Vs. SUHAS BALKRISHNA SHETE
|
April 15, 2014 |
SRL LIMITED Vs. TECHTREK INDIA LIMITED
|
February 3, 2014 |
STAR INDIA PRIVATE LTD. Vs. A.K. & I ADVERTISING PVT. LTD.
|
April 17, 2014 |
STARWOOD CAPITAL INDIA ADVISORS PRIVATE LIMITED Vs. STATE
|
May 9, 2014 |
STATE Vs. AGOUSTINHO COUTINHO S/O PETER COUTINHO
|
July 30, 2014 |
STATE Vs. SHRIMATI NAIK
|
July 18, 2014 |
STATE Vs. MAHANAND NAIK
|
December 16, 2014 |
STATE Vs. MELWYN FRANCIS FERNANDES
|
July 24, 2014 |
STATE Vs. ULHAS KADAM
|
February 25, 2014 |
STATE Vs. BALOO KUMAR SINGH
|
November 27, 2014 |
STATE Vs. ASHPAK BENGRE @ JACK @ SAMIR
|
July 17, 2014 |
STATE Vs. MUKTANAND BICHOLKAR
|
August 11, 2014 |
STATE Vs. RAVINDRA SINGH NEGI
|
January 15, 2014 |
STATE Vs. VINOD SHARMA
|
March 25, 2014 |
STATE (ANC P.S., PANAJI) Vs. DAVID ABRAHAM
|
March 13, 2014 |
STATE (THROUGH SPECIAL PUBLIC PROSECUTOR) Vs. SRIKAR NAIK KURADE
|
April 8, 2014 |
STATE BANK OF INDIA Vs. THE DEPUTY COMMISSIONER OF INCOME TAX
|
December 17, 2014 |
STATE BANK OF INDIA Vs. THE CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL CUM LABOUR COURT
|
October 14, 2014 |
STATE OF GOA Vs. CONNY N. PEREIRA
|
November 19, 2014 |
STATE OF GOA Vs. M/S. SHIVANI LABORATORIES
|
January 21, 2014 |
STATE OF GOA Vs. GANESH HEGDE
|
January 22, 2014 |
STATE OF GOA Vs. C. M. NOORUDHIN
|
January 17, 2014 |
STATE OF GOA Vs. PRAKASH GONNAGAR
|
February 26, 2014 |
STATE OF GOA Vs. BHASKAR GANEGA
|
January 6, 2014 |
STATE OF GOA Vs. GOVIND SHET NARVEKAR
|
February 17, 2014 |
STATE OF GOA Vs. ABDUL KARIM HODUR
|
February 5, 2014 |
STATE OF GOA Vs. MAHANAND NAIK
|
December 12, 2014 |
STATE OF GOA Vs. ANANT MANERKAR
|
November 10, 2014 |
STATE OF GOA Vs. IMTIYAZ
|
November 28, 2014 |
STATE OF GOA Vs. SAMEER SHETYE
|
August 26, 2014 |
STATE OF GOA Vs. C.M. ABDUL KHADAR
|
July 3, 2014 |
STATE OF GOA Vs. SAWAIVIR SADASSIVA RAJENDRA BASSAVALINGA RAJE WADIYAR
|
July 4, 2014 |
STATE OF GOA Vs. MALINI VINAYAK NEVREKAR
|
July 4, 2014 |
STATE OF GOA Vs. YESHODABAI SHIVNATH XETE
|
May 2, 2014 |
STATE OF GOA Vs. LIDIA BARBOSA
|
July 10, 2014 |
STATE OF GOA Vs. RAMCHANDRA BHASKAR SURIA RAO DESSAI
|
August 1, 2014 |
STATE OF GOA Vs. RAJESH DESSAI
|
November 14, 2014 |
STATE OF GOA Vs. ANDREW FRANCIS DAVIES
|
January 22, 2014 |
STATE OF GOA Vs. NAGUESH GAD
|
August 14, 2014 |
STATE OF GOA Vs. SHIVANI LABORATORIES
|
December 11, 2014 |
STATE OF MAHARASHTRA Vs. ANWAR SHAMIM SHAIKH
|
December 11, 2014 |
STATE OF MAHARASHTRA Vs. BHASKAR
|
July 30, 2014 |
STATE OF MAHARASHTRA Vs. SADASHIV JETAPPA KAMBLE
|
May 8, 2014 |
STATE OF MAHARASHTRA Vs. KIRAN SONU AHIRE KRISHNA
|
August 6, 2014 |
STATE OF MAHARASHTRA Vs. PRATAPSING KALYANSINGH
|
December 19, 2014 |
STATE OF MAHARASHTRA Vs. PADMASHRI SHRIRAM BAINADE
|
December 17, 2014 |
STATE OF MAHARASHTRA Vs. AJAY JAGDISH PANDE
|
June 25, 2014 |
STATE OF MAHARASHTRA Vs. SIDDHARTHA GANPAT DAMODARE
|
February 3, 2014 |
STATE OF MAHARASHTRA Vs. RAJENDRA W/O RAMCHANDRA YELE
|
January 20, 2014 |
STATE OF MAHARASHTRA Vs. CHANDRASHEKHAR @ SHEKHAR JAVAHIR GUPTA
|
May 9, 2014 |
STATE OF MAHARASHTRA Vs. PRAKASH
|
July 3, 2014 |
STATE OF MAHARASHTRA Vs. GOLMAHAMAD NOORMAHAMAD SHAIKH
|
July 28, 2014 |
STATE OF MAHARASHTRA Vs. SANJAY
|
July 8, 2014 |
STATE OF MAHARASHTRA Vs. JAYRAM
|
August 27, 2014 |
STATE OF MAHARASHTRA Vs. SAYED ISAK SAYED RAZZAK INAMDAR
|
August 21, 2014 |
STATE OF MAHARASHTRA Vs. SATISH PURUSHOTTAM AUSHAL
|
September 24, 2014 |
STATE OF MAHARASHTRA Vs. SHANKAR NANA SHENDE
|
April 22, 2014 |
STATE OF MAHARASHTRA Vs. SUBHASH DHONDIRAM MANE
|
December 1, 2014 |
STATE OF MAHARASHTRA Vs. KAWDU
|
July 8, 2014 |
STATE OF MAHARASHTRA Vs. ARVIND
|
August 28, 2014 |
STATE OF MAHARASHTRA Vs. KISAN MAHADEO KHUPKAR
|
July 31, 2014 |
STATE OF MAHARASHTRA Vs. VIJAY NAMDEORAO KHAWASHI
|
August 26, 2014 |
STATE OF MAHARASHTRA Vs. FATAMBI NOOR MOHAMMED PATHAN
|
July 17, 2014 |
STATE OF MAHARASHTRA Vs. RAJARAM JAYWANT SHELKE
|
April 30, 2014 |
STATE OF MAHARASHTRA Vs. ARJUN NARAYAN SHIRSALE
|
August 28, 2014 |
STATE OF MAHARASHTRA Vs. PUNDLIK AND ORS.
|
September 29, 2014 |
STATE OF MAHARASHTRA Vs. BABASAHEB MARUTI KAMBLE
|
July 10, 2014 |
STATE OF MAHARASHTRA Vs. SINDHU KALAVATI KACHARE
|
September 16, 2014 |
STATE OF MAHARASHTRA Vs. CHATISH ARUNACHALAM DAS
|
June 18, 2014 |
STATE OF MAHARASHTRA Vs. DATTATRAYA @ DATTA AMBO ROKADE
|
March 25, 2014 |
STATE OF MAHARASHTRA Vs. SACHIN S/O MUKINDA MANERAO
|
February 10, 2014 |
STATE OF MAHARASHTRA Vs. ASHPAK AHMED FAKIK AHMED
|
June 13, 2014 |
STATE OF MAHARASHTRA Vs. DEEPAK SHANKARRAO SHIRBHATE
|
September 4, 2014 |
STATE OF MAHARASHTRA Vs. SANTOSH MARUTI MANE
|
September 9, 2014 |
STATE OF MAHARASHTRA Vs. SARASWATI
|
February 10, 2014 |
STATE OF MAHARASHTRA Vs. DEVIDAS
|
September 8, 2014 |
STATE OF MAHARASHTRA Vs. RAJESH SHRINIVAS KUKEN
|
January 24, 2014 |
STATE OF MAHARASHTRA Vs. SANJIVANI SHRIPAD RANADE
|
September 11, 2014 |
STATE OF MAHARASHTRA Vs. AJAY DAYARAM GOPNARAYAN
|
January 17, 2014 |
STATE OF MAHARASHTRA Vs. SAGAR BALU UBHE
|
January 7, 2014 |
STATE OF MAHARASHTRA Vs. IMMAUDDIN ABDUL KASIM PATHAN
|
January 13, 2014 |
STATE OF MAHARASHTRA Vs. DHARAMVEER
|
January 21, 2014 |
STATE OF MAHARASHTRA Vs. LAXMILAL SHANKARLAL TRIVEDI
|
July 4, 2014 |
STATE OF MAHARASHTRA Vs. YUVRAJ S/O KASHINATH SABLE
|
December 17, 2014 |
STATE OF MAHARASHTRA Vs. RANGNATH DAGADU SHINDE
|
December 22, 2014 |
STATE OF MAHARASHTRA Vs. SURAJ PAL
|
December 12, 2014 |
STATE OF MAHARASHTRA Vs. SHAIKH SINKANDAR ISAMODDIN
|
December 22, 2014 |
STATE OF MAHARASHTRA Vs. SOMA LAXMAN NIKAM
|
December 24, 2014 |
STATE OF MAHARASHTRA Vs. BHIKULAL MAHADEO AGRAWAL
|
March 13, 2014 |
STATE OF MAHARASHTRA Vs. SURESH GULABCHAND AGRAWAL
|
July 15, 2014 |
STATE OF MAHARASHTRA Vs. ANIL
|
July 11, 2014 |
STATE OF MAHARASHTRA Vs. AKSHAY ALIAS AKASH ARUN BHANDARE
|
July 14, 2014 |
STATE OF MAHARASHTRA Vs. RAKESH MANOHAR KAMBLE @ NIRAJ RAMESH WAKEKAR
|
March 20, 2014 |
STATE OF MAHARASHTRA Vs. NAROTE AMOL SADASHIVRAO
|
April 2, 2014 |
STATE OF MAHARASHTRA THROUGH FOREST DEPARTMENT, MUL, DISTT. CHANDRAPUR Vs. VITHAL DADAJI RAJARE AND ANOTHER
|
September 22, 2014 |
STATE, (THROUGH CID CRIME BRANCH, PANAJI.) Vs. JOHN FERNANDES
|
March 11, 2014 |
STATE, THROUGH POLICE INSPECTOR Vs. RUPESH DABOLKAR
|
March 14, 2014 |
STERLING ABODES Vs. MARIA CELINA LOBO
|
February 18, 2014 |
SUB DIVISIONAL OFFICER TELEGRAPHS PARBHANI Vs. KESHARBAI W/O BHASKAR VAHULE
|
January 27, 2014 |
SUBASH VIDYA MANDAL PIMPALWANDI Vs. PUSHPALATA PRABHAKAR DESHMUKH
|
March 13, 2014 |
SUBHASH Vs. NATIONAL INSURANCE CO. LTD.
|
January 30, 2014 |
SUBHASH Vs. MAROTI
|
June 11, 2014 |
SUBHASH AND ORS. Vs. THE STATE OF MAHARASHTRA
|
November 17, 2014 |
SUBHASH ASHOK BHIMRAO BADHIYE Vs. STATE OF MAHARASHTRA
|
July 24, 2014 |
SUBHASH BALIRAM SAVASKAR Vs. SOLAPUR MUNICIPAL CORPORATION
|
August 28, 2014 |
SUBHASH GOVINDA AMBHORE Vs. STATE OF MAHARASHTRA
|
March 4, 2014 |
SUBHASH KANADE Vs. STATEOF MAHARASHTRA
|
September 2, 2014 |
SUBHASH LAXMANRAO KADAM Vs. VASUDEVAN SANKARA NAIR
|
September 23, 2014 |
SUBHASH MUKUND KAMBLE Vs. STATE OF MAHARASHTRA
|
May 5, 2014 |
SUBHASH SHIRODKAR Vs. STATE OF GOA
|
August 26, 2014 |
SUBHASH TRIAMBAK WADHE Vs. STATE OF MAHARASHTRA
|
November 21, 2014 |
SUBRAY NARAYAN PRABHU DESSAI Vs. GOVERNMENT OF GOA
|
January 20, 2014 |
SUDAM Vs. STATE OF MAHARASHTRA
|
April 16, 2014 |
SUDAM ANKUSH RANDIVE Vs. STATE OF MAHARASHTRA
|
July 2, 2014 |
SUDARSHAN RAMCHANDRA SHELAKE Vs. STATE OF MAHARASHTRA
|
March 11, 2014 |
SUDHAKAR Vs. STATE OF MAHARASHTRA
|
July 28, 2014 |
SUDHAKAR Vs. SHRIPAT
|
April 7, 2014 |
SUDHAKAR AMBADAS LAKHPATI Vs. STATE OF MAHARASHTRA
|
October 9, 2014 |
SUDHAKAR SHYAMRAOJI CHOUDHARI Vs. SECRETARY, SARASWATI GRAMIN SHIKSHAN SANSTHA
|
January 16, 2014 |
SUDHIR G. MUJUMDAR Vs. REGISTRAR
|
January 31, 2014 |
SUDHIR P DESAI Vs. ANAND P DESAI & ANR
|
August 25, 2014 |
SUDHIR VITHAL MEDHEKAR Vs. GOVT. OF MAHARASHTRA
|
August 14, 2014 |
SUJATA Vs. NATIONAL INSURANCE CO. LTD.
|
February 27, 2014 |
SUKHDEO Vs. STATE OF MAHARASHTRA
|
July 16, 2014 |
SUKHDEO GOVIND GAWARI Vs. STATE OF MAHARASHTRA
|
July 25, 2014 |
SUKHDEO KISAN BORHADE Vs. THE STATE OF MAHARASHTRA
|
August 1, 2014 |
SUKHENDU BIKASH BHATTACHARYA Vs. AKAM SHIPPING COMPANY PVT LTD
|
August 4, 2014 |
SUKHLAL BHIVSAN DHOBI Vs. VINAYAK SADASHIV SANGALE
|
February 14, 2014 |
SULABHA VIJAY LOKHANDE Vs. STATE OF MAHARASHTRA
|
July 18, 2014 |
SULEMANKHAN Vs. BHAGIRATHIBAI
|
April 2, 2014 |
SUMAN Vs. MAHAVIR
|
March 11, 2014 |
SUMAN Vs. SAU. SUMAN
|
January 8, 2014 |
SUMAN Vs. LILABAI APPA WANGANE
|
April 22, 2014 |
SUMANBAI BHAURAO SHINDE Vs. MARATHWADA AGRICULTURAL UNIVERSITY
|
September 11, 2014 |
SUMEDHA Vs. KRISHNAKUMAR
|
April 11, 2014 |
SUMER BUILDERS PVT. LTD. Vs. SADHANA TEXTILES MILLS PVT. LTD.
|
September 2, 2014 |
SUMITRA W/O PRABHAKAR THAKRE Vs. STATE OF MAHARASHTRA
|
March 28, 2014 |
SUMMIT PARTNERS L.P. Vs. BANK OF NEW YORK MELLON
|
July 31, 2014 |
SUNANDA BANSI KOPARGE Vs. MAHATMA PHULE KRISHI VIDYAPEETH
|
August 5, 2014 |
SUNDARABAI GOVIND DHURI Vs. DIAGO MINGUEL PEREIRA
|
April 11, 2014 |
SUNDER GOUNDER Vs. STATE OF GOA
|
December 9, 2014 |
SUNFLAG IRON & STEELCOMPANY LTD. Vs. STATE INFORMATION COMMISSION
|
November 14, 2014 |
SUNIL Vs. STATE OF MAHARASHTRA
|
May 6, 2014 |
SUNIL Vs. STATE OF MAHARASHTRA
|
June 10, 2014 |
SUNIL BAIJ NATH THUKRAL Vs. TOLU @ TULO PUNO VELIP
|
February 12, 2014 |
SUNIL GUPTA Vs. UNION OF INDIA
|
November 3, 2014 |
SUNIL JHAMLAL BHAVE Vs. CENTRAL BUREAU OF INVESTIGATION
|
November 27, 2014 |
SUNIL SAYANNA Vs. STATE OF MAHARASHTRA
|
July 16, 2014 |
SUNIL SAYANNA KOTGIRE Vs. STATE OF MAHARASHTRA
|
August 14, 2014 |
SUNIL THUKRAL Vs. TOLU @ TULO PUNO VELIP
|
February 12, 2014 |
SUNILP. SURYAVANSHI Vs. HERMINIA DCOSTA
|
September 12, 2014 |
SUNISHA IMPEX (P.) LTD. Vs. COMMISSIONER OF INCOME TAX-7
|
January 6, 2014 |
SUNITA Vs. ZILLA PARISHAD
|
February 12, 2014 |
SUNITA Vs. THE STATE OF MAHARASHTRA
|
December 18, 2014 |
SUNITA AJIT GHOLKAR AND ORS. Vs. STATE OF MAHARASHTRA AND ORS.
|
September 1, 2014 |
SUNITA NARAHARI PARAB Vs. USHA ANANT LAD
|
April 11, 2014 |
SUNITA SUDHAKAR YAWALE Vs. STATE OF MAHARASHTRA
|
April 1, 2014 |
SUO MOTU CRIMINAL WRIT PETITION NO 1 OF 2013 Vs. STATE OF GOA
|
July 17, 2014 |
SUPERCOATS INDUSTRIES; GROUP 7 GUARDS (INDIA) PRIVATE LIMITED; JAL SURAKSHA DAL Vs. STATE OF GOA; DIRECTOR OF TOURISM, DEPARTMENT OF TOURISM, GOVERNMENT OF GOA; DRISHTI SPECIAL RESPONSE SERVICES PVT LTD ; DRISHTI ADVENTURE SPORTS PVT LTD ; TRADE WINGS PVT LTD ; BVG INDIA LIMITED; HAAST PRECISION PVT LTD ; SURF LIFE SAVING SERVICES PVT LT
|
November 18, 2014 |
SUPREME INDUSTRIES LTD. Vs. ADDITIONAL COMMISSIONER OF INCOME TAX
|
November 24, 2014 |
SUPREME MEGA CONSTRUCTION LLP Vs. SYMPHONY CO-OPERATIVE HOUSING SOCIETY LIMITED AND ORS.
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October 29, 2014 |
SURAJ PURAN BAHADUR Vs. STATE OF MAHARASHTRA
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April 22, 2014 |
SURAJMULL GOUTI Vs. STATE OF MAHARASHTRA
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June 24, 2014 |
SURAJPAL Vs. STATE OF MAHARASHTRA
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December 19, 2014 |
SUREN VIJAY THENGE Vs. STATE OF MAHARASHTRA
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July 15, 2014 |
SURENDRA SAVLO GADDI Vs. STATE OF GOA
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February 24, 2014 |
SURESH Vs. PRINCIPAL SECRETARY, DEPARTMENT OF HOME AFFAIRS AND ORS.
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July 10, 2014 |
SURESH Vs. STATE OF MAHARASHTRA
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April 16, 2014 |
SURESH Vs. STATE OF MAHARASHTRA
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January 28, 2014 |
SURESH Vs. THE STATE OF MAHARASHTRA AND ORS.
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July 2, 2014 |
SURESH Vs. SHOBHABAI
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July 31, 2014 |
SURESH @ UDHAVLAL S/O TILUMAL LALWANI Vs. STATE OF MAHARASHTRA
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March 5, 2014 |
SURESH ANANDA LOHAR Vs. STATE OF MAHARASHTRA
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September 3, 2014 |
SURESH CHAMPATRAO CHINCHOLKAR Vs. MAGAN SANGRAHALAYA SAMITI
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December 4, 2014 |
SURESH DADARAO SOLANKE Vs. STATE OF MAHARASHTRA
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July 4, 2014 |
SURESH DNYANDEO KATE Vs. STATE OF MAHARASHTRA
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March 13, 2014 |
SURESH KAKODKAR Vs. VINAYAK GOPINATH NAIK KARMALI
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July 4, 2014 |
SURESH PURUSHOTTAM ASHTANKAR Vs. THE STATE OF MAHARASHTRA
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October 31, 2014 |
SURESH R. MORAJKAR Vs. DEPUTY COLLECTOR & S.D.O.
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November 21, 2014 |
SURESHCHANDRA AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
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October 10, 2014 |
SURESHKUMAR Vs. MAHARASHTRA STATE ELECTRICITY DISTRIBUTION COMPANY LTD.
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February 26, 2014 |
SURLUX DIAGNOSTIC LTD. Vs. ASSISTANT COMMISSIONER OF CUSTOMS
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August 25, 2014 |
SURYA RAMCHANDRA NAIK Vs. SUXILA TUKARAM NAIQUE
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March 28, 2014 |
SURYAKANT Vs. STATE OF MAHARASHTRA
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August 28, 2014 |
SURYAKANT B NAIK Vs. CHAIRMAN KEERTI VIDYALAYA HIGH SCHOOL
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August 5, 2014 |
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July 17, 2014 |
SURYAKIRAN SHRIPAT CHAVAN Vs. STATE OF MAHARASHTRA
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July 28, 2014 |
SUSHANT SUSHIL GHOSH Vs. MADHUMITA SUSHANT GHOSH
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November 28, 2014 |
SUSHIL SAMIR CO OPERATIVE HOUSING SOCIETY LTD Vs. DISTRICT DEPUTY REGISTRAR CO OPERATIVE SOCIETIES
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January 24, 2014 |
SUSHILABAI Vs. KAMLARUKH
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January 8, 2014 |
SUSME BUILDERS PRIVATE LIMITED Vs. CHIEF EXECUTIVE OFFICER SLUM, REHABILITATION AUTHORITY
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June 11, 2014 |
SUSWARAJYA FOUNDATION Vs. COLLECTOR, SATARA
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August 6, 2014 |
SUVARNA Vs. STATE OF MAHARASHTRA AND ORS.
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November 25, 2014 |
SUVARNA ARJUN JAYBHAYE Vs. STATE OF MAHARASHTRA
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February 17, 2014 |
SUVARNA RAHUL MUSALE Vs. RAHUL PRABHAKAR MUSALE
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September 9, 2014 |
SUYOG Vs. STATE OF MAHARASHTRA
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April 29, 2014 |
SWARAN SALARIA & ASSOCIATES Vs. HIMALAYAN HELI SERVICE PVT LTD
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December 8, 2014 |
SWATI SAYAJI PATIL Vs. STATE OF MAHARASHTRA
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August 11, 2014 |
SWAYAM REALTORS AND TRADERS LLP Vs. APPELLATE AUTHORITY INDUSTRIAL
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February 28, 2014 |
SYED AKRAM ALI Vs. RUBINA BEGUM
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November 20, 2014 |
SYED ISHAQUE SYED NABI Vs. STATE OF MAHARASHTRA
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March 27, 2014 |
SYED KAMRUDDIN SYED ISMAIL Vs. STATE OF MAHARASHTRA
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April 25, 2014 |
SYED MUMTAZ SYED MOOSA Vs. DIVISIONAL CONTROLLER, MAHARASHTRA STATE ROAD TRANSPORT CORPORATION
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October 28, 2014 |
SYEDA BADAR JAHAN W/O FASIUDDIN QUADRI Vs. STATE OF MAHARASHTRA
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December 11, 2014 |
SYHESTA OLIEVEIRA ALIAS BHAT Vs. DILIP SHETYE
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October 31, 2014 |
SYLVESTER AND CO. Vs. UNION OF INDIA
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December 10, 2014 |
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T. RAJAN Vs. KAIL LIMITED
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March 12, 2014 |
T. VEERUSWAMI Vs. RAMSONS CASTING PVT. LTD.
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TALATI & PANTHAKY ASSOCIATED PVT. LTD. Vs. DEPUTY COMMISSIONER OF INCOME-TAX
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March 4, 2014 |
TANAJI DADASAHEB SARGAR Vs. STATE OF MAHARASHTRA
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March 18, 2014 |
TANVIR KHAN Vs. STATE OF MAHARASHTRA AND ORS.
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June 26, 2014 |
TANZIMUL MUSLIMIN SOCIETY SANPADA Vs. MANAGING DIRECTOR
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October 13, 2014 |
TARACHAND SHRAWANJI SHAMBHARKAR Vs. PRASHANT
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February 14, 2014 |
TARESH Vs. RAMESH
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November 12, 2014 |
TARMINDAR SINGH MEHTAB Vs. STATE OF MAHARASHTRA
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April 17, 2014 |
TASMIYA SHAIKH Vs. STATE OF GOA
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July 15, 2014 |
TATA CAPITAL FINANCIAL SERVICES LIMITED Vs. NET 4 INDIA LIMITED
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July 22, 2014 |
TATA CHEMICALS LTD. Vs. COLLECTOR
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June 26, 2014 |
TATA MOTORS LTD. Vs. SUNDEEP POLYMERS (P) LTD.
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TATA STARBUCKS LIMITED Vs. UNION OF INDIA AND ORS.
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May 8, 2014 |
TATA TELESERVICES LTD. Vs. UNION OF INDIA
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December 20, 2014 |
TATA TELESERVICES MAHARASHTRA LIMITED Vs. THE MINISTRY OF FINANCE, DEPARTMENT OF REVENUE
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January 29, 2014 |
TATYARAO Vs. STATE OF MAHARASHTRA
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April 16, 2014 |
TATYASAHEB RAMCHANDRA KALE Vs. NAVNATH TUKARAM KAKDE
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January 24, 2014 |
TATYASAHEB RANCHANDRA KALE Vs. NAVNATH TUKARAM KAKDE
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October 9, 2014 |
TECH MAHINDRA LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
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September 15, 2014 |
TECHLEGAL SOLUTIONS PVT. LTD Vs. GENELIA RITIESH DESHMUKH
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July 3, 2014 |
TECHNO PRECISION ENGINEERS PVT. LTD. Vs. M/S. WESTERN COALFIELDS LIMITED
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TEIJIN LIMITED Vs. UNION OF INDIA
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February 10, 2014 |
TEJAS NATWARLAL PAREKH Vs. DEEPAK NATWARLAL PAREKH
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May 7, 2014 |
TEJENDRA BHASKAR AHIRE Vs. STATE OF MAHARASHTRA
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June 19, 2014 |
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August 22, 2014 |
TELEPATHY INC Vs. DIRECTI INTEREST SOLUTIONS PVT LTD
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TEREZA GOMES Vs. MARIA LUIZA GOMES
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March 27, 2014 |
TERTOLIANO DIAS Vs. COMMUNIDADE OF AQUEM
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TEXTILE KAMGAR SANGHATANA Vs. HONBLE MEMBER
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September 19, 2014 |
THE ADDITIONAL COMMISSIONER OF SALES TAX Vs. LARSON AND TOUBRO LTD.
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October 28, 2014 |
THE ADDITIONAL COMMISSIONER OF SALES TAX Vs. KIRLOSKAR COPELAND LTD.
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May 8, 2014 |
THE CHAMBER OF TAX CONSULTANTS Vs. UNION OF INDIA
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September 25, 2014 |
THE COMMISSIONER OF INCOME TAX Vs. INDIAN OIL CORPORATION LIMITED
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September 12, 2014 |
THE COMMISSIONER OF INCOME TAX Vs. FOMENTO BARGES PVT. LTD.
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THE COMMISSIONER OF INCOME TAX Vs. DARBHANGA MANSION CHS LTD.
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THE COMMISSIONER OF INCOME TAX Vs. DIAGEO INDIA PVT. LTD
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July 9, 2014 |
THE COMMISSIONER OF INCOME TAX (CENTRAL) Vs. GHATGE PATIL TRANSPORTS LTD.
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December 16, 2014 |
THE COMMISSIONER OF INCOME TAX (CENTRAL) Vs. GHATGE PATIL TRANSPORTS LTD.
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October 14, 2014 |
THE COMMISSIONER OF SALES TAX Vs. S.H. KELKAR & COMPANY LTD.
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November 27, 2014 |
THE COMMISSIONER OF SALES TAX Vs. MUTHA ALLOYS PVT. LTD.
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September 2, 2014 |
THE COMMISSIONER OF SALES TAX MAHARASHTRA STATE Vs. PAGE POINT SERVICE (P) LTD.
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September 24, 2014 |
THE DEPUTY COLLECTOR AND S.D.O. Vs. ABEL PEREIRA SILVEIRA
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November 18, 2014 |
THE DIRECTOR OF INCOME TAX Vs. HALDOR TOPSOE
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June 16, 2014 |
THE DIVISIONAL MANAGER, NEW INDIA ASSURANCE COMPANY LIMITED Vs. VANDANA
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December 18, 2014 |
THE ESTATE MANAGER, MAHARASHTRA STATE FARMING CORPORATION LTD. Vs. JAGANNATH RAGHOJI SONWANE
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December 11, 2014 |
THE GOA M.R.F. EMPLOYEES UNION Vs. ICARUS FOODS & FARM AND ORS.
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August 12, 2014 |
THE MANAGING DIRECTOR Vs. SWARAJYA KAMGAR SANGHATANA
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THE NATIONAL BANK Vs. ISHWARI GOBINDRAM SAMTANI
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December 19, 2014 |
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December 10, 2014 |
THE PRINCIPAL, SHREE AYURVED MAHAVIDYALAYA Vs. PREMCHAND AND ORS.
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November 15, 2014 |
THE REGIONAL PROVIDENT FUND COMMISSIONER Vs. MALEGAON SAH. SAKHAR KARKHANA LTD.
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August 6, 2014 |
THE STATE OF MAHARASHTRA Vs. KISAN NIVRUTTI CHOUDHARI
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November 13, 2014 |
THE STATE OF MAHARASHTRA Vs. BHARAT MANAJI KALE AND ORS.
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October 10, 2014 |
THE STATE OF MAHARASHTRA Vs. MADHUKAR BALIRAM SURVASE
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December 22, 2014 |
THE STATE OF MAHARASHTRA Vs. SANJAY SHESHRAO SURYAWANSHI
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December 22, 2014 |
THE STATE OF MAHARASHTRA Vs. RAMRAO YADAORAO NANDURKAR
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November 5, 2014 |
THE STATE OF MAHARASHTRA Vs. RAMBHAU
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March 7, 2014 |
THE STATE OF MAHARASHTRA Vs. PRAKASH PARSHURAM SHIRKE
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July 17, 2014 |
THE STATE OF MAHARASHTRA Vs. PRAKASH SHRINIVAS GHALSASI AND ORS.
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November 3, 2014 |
THE STATE OF MAHARASHTRA Vs. PANDIT NAU MHATRE
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October 27, 2014 |
THE STATE OF MAHARASHTRA Vs. RAMESH JIJEBA LAHANE
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December 8, 2014 |
THE STATE OF MAHARASHTRA Vs. MOHAMMAD JAVE AND ORS.
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August 26, 2014 |
THE STATE OF MAHARASHTRA Vs. SHANTARAM RAMAKANT TAITWALE
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November 27, 2014 |
THE STATE OF MAHARASHTRA Vs. UTTAM DASHRATH TANDALE AND ORS.
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October 27, 2014 |
THE STOCK HOLDING CORPORATION OF INDIA LTD. Vs. N.C. TEWARI
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November 17, 2014 |
THE UNITED INDIA INSURANCE COMPANY LTD. Vs. PANCHFULABAI AND ORS.
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August 3, 2014 |
THECOMMISSIONER OF INCOME TAX Vs. V.S. DEMPO & COMPANY LTD.
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September 30, 2014 |
THIRUMALAI CHEMICALS LTD. Vs. THE UNION OF INDIA
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December 9, 2014 |
THOMAS RODRIGUES Vs. COMMUNIDADE OF COTOMBI
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June 20, 2014 |
THULILE GOODNESS DHALMINI Vs. UNION OF INDIA
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TIKESHKUMAR Vs. DISTRICT SELECTION COMMITTEE
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TIKKAMCHAND RAMVILAS GILDA Vs. JANKIBAI PYARELAL SHRIVAS
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TREVOR JOSEPH HARALD DSILVA Vs. A A FARMS
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December 23, 2014 |
TUKAI DEVI TRUST Vs. NIVRUTTI P. MUJUMLE
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December 20, 2014 |
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February 12, 2014 |
TUKARAM RAMBHAU DHAKULKAR Vs. STATE OF MAHARASHTRA
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November 3, 2014 |
TUKARAM S/O MARUTI PAWAR Vs. STATE OF MAHARASHTRA
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December 15, 2014 |
TUKARAM TULSIRAM PAWAR (CONVICT NO.7542) Vs. STATE OF MAHARASHTRA
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March 20, 2014 |
TULSABAI MAHADEORAO RAGHURTE Vs. GANGUBAI BABANRAO SARVE
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October 27, 2014 |
TULSHIDAS GAD Vs. PUBLIC PROSECUTOR, HIGH COURT OF BOMBAY
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December 22, 2014 |
TULSI CASTINGS AND MACHINING LIMITED Vs. INDIA VENTURE TRUST
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July 17, 2014 |
TULSI RAMKRISHNANI Vs. UNION OF INDIA
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March 12, 2014 |
TULSIDAS ATMARAM SHIRODKAR ALIAS NARVEKAR Vs. CHANDRAKANT BHIKARO NAIK
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February 21, 2014 |
TULSIRAM Vs. STATE OF MAHARASHTRA
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March 5, 2014 |
TULSIRAM S/O LAXMAN BAJAD Vs. SADASHIV S/O UTTAMPPA WANI
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November 13, 2014 |
TUSHAR @ DARSHAN SHAM PATIL Vs. KU. MUKUND @ NAKRAND AND SAU. SAVITA @ POONAM
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February 20, 2014 |
TVS MOTOR COMPANY LIMITED Vs. THE STATE OF MAHARASHTRA
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October 28, 2014 |
TWENTY FIRST CENTURY WIRE RODS LTD. Vs. SHARAN BASAPPA KALLUR
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TWIN EARTH SECURITIES P. LTD. Vs. RAJIV OM PRAKASH BHARGAVA
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October 13, 2014 |
TWINKLE JATIN KHANNA @ TWINKLE AKSHAYKUMAR Vs. ANITA ADVANI
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July 30, 2014 |
U.L. TELGAONKAR Vs. STATE OF MAHARASHTRA
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August 5, 2014 |
UCO BANK A BODY CORPORATE Vs. SPANCO LTD
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September 25, 2014 |
UDAISINGH WAMANRAO RANE SARDESSAI Vs. PRATAPSINHA WAMANRAO RANE
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August 1, 2014 |
UDAY M. SALKAR Vs. CHIEF SECRETARY, GOVERNMENT OF GOA
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March 28, 2014 |
UDAY NARENDRA SHAH Vs. NARENDRA AMRITLAL SHAH
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January 18, 2014 |
UDAYSING JALAMSING VALVI Vs. SECRETARY, DISTRICT SELECTION COMMITTEE
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January 22, 2014 |
UHDE INDIA PRIVATE LIMITED Vs. THE UNION OF INDIA
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December 5, 2014 |
UJWAL SHIKSHAN SANSTHA Vs. PRESIDING OFFICER ADDITIONAL SCHOOL TRIBUNAL NAGPUR
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July 10, 2014 |
ULHAS NARAYAN NAIK Vs. STATE
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July 18, 2014 |
ULTRA MERCHANDISE AND RETAILS LIMITED Vs. IN ENTERTAINMENT INDIA LIMITED
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September 24, 2014 |
ULTRA TECH CEMENT LIMITED Vs. SHREE BALAJI CEMENT INDUSTRIES
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January 18, 2014 |
ULTRATECH CEMENT LIMITED Vs. DALMIA CEMENT BHARAT LIMITED
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August 27, 2014 |
UMA VITHAL JHAVERI Vs. NIKHIL VITHAL JHAVERI
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UMAKANT AND ORS. Vs. THE STATE OF MAHARASHTRA
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September 11, 2014 |
UMAKANT B. AGRAWAL Vs. DEPUTY COMMISSIONER OF INCOME TAX-9(1)
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February 28, 2014 |
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January 23, 2014 |
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UNION OF INDIA Vs. GOVERNMENT OF MAHARASHTRA
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February 18, 2014 |
UNION OF INDIA Vs. KAMALABAI
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UNION OF INDIA Vs. JAYWANTABAI
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UNION OF INDIA Vs. KAMALABAI
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March 3, 2014 |
UNION OF INDIA Vs. MOHAN P. GORE
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UNION OF INDIA GENERAL MANAGER Vs. J.S. KHARAT
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February 26, 2014 |
UNITED INDIA INSURANCE CO LTD Vs. MILAGRES FRANCISCO PALHA
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UNITED INDIA INSURANCE CO LTD Vs. XAMA SHYAMSUNDER
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July 3, 2014 |
UNITED INDIA INSURANCE CO LTD Vs. MANDABAI SHIVADAS HIWALE
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UNITED INDIA INSURANCE CO. LTD Vs. NITIN POPAT NALAWADE
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August 22, 2014 |
UNITED INDIA INSURANCE CO. LTD. Vs. MAROTI
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February 28, 2014 |
UNITED INDIA INSURANCE CO. LTD. Vs. M/S MANISHA ENTERPRISES
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October 7, 2014 |
UNITED INDIA INSURANCE CO. LTD. Vs. SAMPAT, SUBHADRABAI, LAXMAN AND BHARAT
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February 26, 2014 |
UNITED INDIA INSURANCE CO. LTD. Vs. VIJAYA SANJAY PATIL
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February 10, 2014 |
UNITED INDIA INSURANCE COMPANY LTD. Vs. PANDURANG
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July 7, 2014 |
UNITED SHIPPERS LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
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January 30, 2014 |
UNITED WHITE METALS LIMITED Vs. STATE OF MAHARASHTRA
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July 25, 2014 |
UNIVERSAL FERROAND ALLIED CHEMICALS LIMITED Vs. DEPUTY INSPECTOR
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UPASANA MAJGAONKAR Vs. STATE OF GOA
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July 10, 2014 |
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USHA SUNDER PREMISES CO-OPERATIVE SOCIETY LTD. Vs. NILANG DESAI
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April 29, 2014 |
USHDEV INTERNATIONAL LTD Vs. SIMS COPPER SDN. BHD
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April 8, 2014 |
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July 30, 2014 |
UTTAM Vs. BABITA
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July 8, 2014 |
UTTAM Vs. STATE OF MAHARASHTRA
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July 2, 2014 |
UTTAM Vs. STATE OF MAHARASHTRA
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March 7, 2014 |
UTTAM JAGANNATH LUNGARE Vs. STATE OF MAHARASHTRA
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April 21, 2014 |
UTTAM PRABHAKAR BAGUL Vs. STATE OF MAHARASHTRA
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January 15, 2014 |
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April 19, 2014 |
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January 6, 2014 |
V G QUENIM Vs. BANDEKAR BROTHERS PVT LTD
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July 3, 2014 |
V. ADITYA SRINIVAS Vs. STATE OF MAHARASHTRA
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March 19, 2014 |
V.I.P. INDUSTRIES LTD. Vs. V.I.P. EMPLOYEES UNION
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June 23, 2014 |
V.N. KOTIYA Vs. THE ADMINISTRATOR
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July 2, 2014 |
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October 27, 2014 |
VAIDEHI AKASH HOUSING PVT. LTD. Vs. NEW D.N. NAGAR CO-OP. HOUSING SOCIETY UNION LTD. AND ORS.
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December 1, 2014 |
VAISHALI BALASAHEB CHAVAN Vs. THE ADDITIONAL COLLECTOR
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November 25, 2014 |
VAKIL JALILKHAN PATHAN Vs. DEPUTY DIRECTOR OF EDUCATION
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October 31, 2014 |
VAL COLOUR ARTS Vs. SANDESH RAMESH BHOSLE
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August 7, 2014 |
VALENTINO S. I. F. REBELLO Vs. STATE OF GOA
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April 10, 2014 |
VALLABH K VARAK Vs. SURENDRA NAIK
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November 27, 2014 |
VALLABH VAMAN BHOBE Vs. STATE
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January 21, 2014 |
VAMAN GOVIND RAUT Vs. SITARAM NARAYAN RAUT
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January 30, 2014 |
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September 23, 2014 |
VARDHAMAN DEVELOPERS LIMITED Vs. ANDHERI KRUPA PRASAD COOPERATIVE HOUSING SOCIETY LIMITED
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November 10, 2014 |
VARDHAMAN STANAKVASI JAIN Vs. MUNICIPAL CORPORATION OF GR. MUMBAI
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August 25, 2014 |
VARSHA Vs. VANDANA KISHORE TODE
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January 9, 2014 |
VARSHA LAXMAN DESHPANDE Vs. MUNICIPAL COMMISSIONER
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June 19, 2014 |
VASANT DILIP LONDE Vs. STATE OF MAHARASHTRA
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April 10, 2014 |
VASANT GANU PATIL OF THANE Vs. CHANCELLOR, UNIVERSITY OF MUMBAI
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December 11, 2014 |
VASANT S/O ANNARAO BHOSLE Vs. STATE OF MAHARASHTRA
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December 5, 2014 |
VASANT SHAMRAO DHOLE AND ORS. Vs. THE STATE OF MAHARASHTRA
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June 17, 2014 |
VASANT TUKARAM PRABHU Vs. XALINIBAI BORCAR
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March 28, 2014 |
VASANT V BUGDE @ NARESH V BUGDE Vs. VASANT RAGHUNATH JOSHI
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December 9, 2014 |
VASANTA MUKUNDRAO BHOKRE Vs. STATE OF MAHARASHTRA
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June 20, 2014 |
VASANTKUMAR MAGANLAL PATEL ALIAS VASANTKUMAR M. PATEL Vs. DAHIBEN VASANTKUMAR PATEL
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February 17, 2014 |
VASANTRAO Vs. JYOTI
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July 28, 2014 |
VASANTRAO GANPATRAO GURJAR Vs. JYOTI DEEPAKRAO BHOPLE
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July 23, 2014 |
VASANTRAO SADASHIV LOTLIKAR Vs. RAMA SADASHIV LOTLIKAR
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January 15, 2014 |
VASIM JAFAR QURESHI Vs. STATE OF MAHARASHTRA
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February 10, 2014 |
VASUDEV NAIK Vs. STATE
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June 11, 2014 |
VATSALA Vs. DIVISIONAL RAILWAY MANAGER (WORKS)
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February 21, 2014 |
VATSALA Vs. STATE OF MAHARASHTRA
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July 18, 2014 |
VEENA Vs. THE CHAIRMAN
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October 14, 2014 |
VEERA Vs. STATE OF MAHARASHTRA
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April 3, 2014 |
VENKAT GANGADHAR BILAPATTE Vs. GANGADHAR BABURAO BILAPATTE
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August 19, 2014 |
VENKAT GANGADHAR BILAPATTE Vs. TULSABAI BABURAO DAHIPHALE
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August 19, 2014 |
VENKATESH Vs. THE STATE OF MAHARASHTRA
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December 10, 2014 |
VENUNATH Vs. LIMBABAI
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November 17, 2014 |
VERA LELISSA VIEGAS PEREIRA Vs. AGNELO CAETANO COLACO
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January 27, 2014 |
VEZIC D COSTA @ VAJIC D COSTA Vs. MANUELINO FERNANDES SALES
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December 16, 2014 |
VEZIC DCOSTA AND ORS. Vs. MANUELINO FERNANDES SALES AND ORS.
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November 17, 2014 |
VICENTE DA COSTA, PROPRIETOR, M/S. STAR EARTH MOVERS Vs. P.E.E. DOURADO
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January 31, 2014 |
VIDARBHA IRRIGATION DEVELOPMENT CORPORATION Vs. NANA
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February 20, 2014 |
VIDARBHA MINING ASSOCIATION Vs. CENTRAL GOVERNMENT TRIBUNAL REVISIONAL AUTHORITY
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March 26, 2014 |
VIDARBHA VIKAS MAHILA BAL KALYAN SHIKSHAN SANSTHA Vs. STATE OF MAHARASHTRA
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April 9, 2014 |
VIDHYADHAR ATMARAM UMARYE @ VENKATESH ATMARAM UMARYE Vs. CHIEF SECRETARY GOV OF GOA
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March 21, 2014 |
VIDYA VIKAS MANDAL Vs. THE EDUCATION OFFICER
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July 11, 2014 |
VIDYADHAR MANISHANKAR MHATRE Vs. UNION OF INDIA
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February 13, 2014 |
VIDYAVATI Vs. SANGITA
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November 11, 2014 |
VIJAY Vs. STATE OF MAHARASHTRA
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September 9, 2014 |
VIJAY Vs. STATE OF MAHARASHTRA
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May 9, 2014 |
VIJAY ALIAS GUDDU Vs. STATE OF MAHARASHTRA
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August 1, 2014 |
VIJAY BABURAO MALANKAR Vs. INDIAN OIL CORPORATION LTD
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June 11, 2014 |
VIJAY BAPU KAMBLE Vs. THE STATE OF MAHARASHTRA
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September 1, 2014 |
VIJAY DHANBAHADUR THAPA Vs. STATE OF GOA
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April 25, 2014 |
VIJAY DINKARRAO PATIL Vs. STATE OF MAHARASHTRA
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August 13, 2014 |
VIJAY DINKARRAO SHINDE Vs. STATE OF MAHARASHTRA
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November 10, 2014 |
VIJAY KISHORE PRASAD Vs. RAJIV OM PRAKASH BHARGAVA
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October 13, 2014 |
VIJAY MAHADEO GAJBHIYE Vs. STATE OF MAHARASHTRA
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July 31, 2014 |
VIJAY MORE @ VIJU @ RAHUL SHANTARAM MORE Vs. STATE OF MAHARASHTRA
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March 25, 2014 |
VIJAY PRAHLAD WARANKAR Vs. STATE OF MAHARASHTRA
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July 10, 2014 |
VIJAY RAMCHANDRA RAUT Vs. DIVISIONAL COMMISSIONER
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March 25, 2014 |
VIJAY S/O GAHININATH CHAVAN Vs. STATE OF MAHARASHTRA
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November 24, 2014 |
VIJAY S/O GUNWANTRAO GAWANDE Vs. STATE OF MAHARASHTRA
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March 18, 2014 |
VIJAY S/O PANDITRAO BODKHE Vs. STATE OF MAHARASHTRA
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February 28, 2014 |
VIJAY SHRIDHAR CHIPLUNKAR Vs. STATE OF MAHARASHTRA
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February 6, 2014 |
VIJAY SUDHAKAR PATIL Vs. ASHA VIJAY PATIL
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May 8, 2014 |
VIJAYA Vs. CHHATRAPATI SHIVAJI SHIKSHAN SANSTHA
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August 28, 2014 |
VIJAYA BALBHIM DESHPANDE Vs. NILABAI TAYASAHEB BIRAJDAR
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October 31, 2014 |
VIJAYALAXMI Vs. STATE OF MAHARASHTRA
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February 4, 2014 |
VIJAYKUMAR Vs. PANDURANG
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April 10, 2014 |
VIJAYKUMAR SRIRAM ZANWAR Vs. SHARAD RAMCHANDRA VAIDYA AND ORS.
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July 22, 2014 |
VIJAYRAJ RAYA DESAI Vs. ARVIND VAMAN REVANKAR
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January 22, 2014 |
VIJAYSINGH CHAUHAN Vs. DY.COMMISSIONER OF POLICE & ORS.
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April 22, 2014 |
VIJENDRA B. SINGH Vs. UMA VIJENDRA SINGH
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April 2, 2014 |
VIKAR AHMAD KHAN GYASUDDIN KHAN Vs. STATE OF MAHARASHTRA
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July 18, 2014 |
VIKAS SURESH PAWAR Vs. STATE OF MAHARASHTRA
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July 24, 2014 |
VIKAS T CHUDIWALA Vs. SHAMRAO VITHAL CO-OPERATIVE BANK
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December 24, 2014 |
VIKAS VISHWANATH KHARAT Vs. STATE OF MAHARASHTRA
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July 28, 2014 |
VIKRAMSINH JAYSINGRAO GHATGE Vs. MUNICIPAL COUNCIL
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October 6, 2014 |
VIKRANT INDUSTRIES Vs. STATE OF MAHARASHTRA
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February 27, 2014 |
VILAS Vs. REGIONAL PASSPORT OFFICER
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April 1, 2014 |
VILAS Vs. HINDUSTAN PETROLEUM CORPORATION LTD.
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December 11, 2014 |
VILAS ANANDA KALEL Vs. STATE OF MAHARASHTRA
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July 25, 2014 |
VILAS DHONDU NICHITE Vs. STATE OF MAHARASHTRA
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July 24, 2014 |
VILAS KASHINATH PARAB Vs. NASHIKET PARAB
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February 17, 2014 |
VILAS KRISHNA SANKPAL Vs. SENIOR VICE PRESIDENT, MENON AND MENON LTD
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February 18, 2014 |
VILAS NAGESH JADHAV Vs. THE STATE OF MAHARASHTRA
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July 30, 2014 |
VILAS NAMDEO ROUNDAL Vs. THE STATE OF MAHARASHTRA
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June 19, 2014 |
VILAS S/O NIMBAJI SHINDE Vs. STATE OF MAHARASHTRA
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December 23, 2014 |
VILAS S/O PANDURANG WAIKAR, R/O BARABABHALI, TALUKA NAGAR, DISTRICT AHMEDNAGAR Vs. THE STATE OF MAHARASHTRA
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November 25, 2014 |
VILE PARLE KELVANI MANDAL Vs. STATE OF MAHARASHTRA
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August 8, 2014 |
VILLAGE P CALANGUTE Vs. STATE OF GOA
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February 5, 2014 |
VILLAGE PANCHAYAT Vs. WASUDEO RAMCHANDRAJI MOHOD
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June 16, 2014 |
VINAY SHETTY Vs. STATE OF MAHARASHTRA
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September 17, 2014 |
VINAYAK Vs. STATE OF MAHARASHTRA
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May 9, 2014 |
VINAYAK Vs. STATE OF MAHARASHTRA
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February 17, 2014 |
VINAYAK KESARKAR Vs. STATE
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September 22, 2014 |
VINAYAK MAHADEORAO BHOYA Vs. STATE OF MAHARASHTRA
|
July 24, 2014 |
VINAYAK S/O. DAULAT WATKAR Vs. JEEVAN
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January 27, 2014 |
VINCY PEREIRA Vs. STATE OF GOA
|
January 24, 2014 |
VINOD Vs. THE STATE OF MAHARASHTRA AND ORS.
|
August 4, 2014 |
VINOD Vs. DHANRAJ
|
February 27, 2014 |
VINOD @ RAJU PARMANAND JAGDA Vs. STATE OF MAHARASHTRA
|
June 16, 2014 |
VINOD GHANSHYAM MESHRAM Vs. THE HONBLE MINISTER OF STATE
|
November 17, 2014 |
VINOD VIJAYPAL SHARMA Vs. MUMBAI MUNICIPAL CORPORATION
|
March 11, 2014 |
VIP INDUSTRIES SHRAMIK SANGH Vs. VIP INDUSTRIES LIMITED
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October 31, 2014 |
VIPIN Vs. STATE OF MAHARASHTRA
|
February 17, 2014 |
VIRAF N. CHINIWALA Vs. AMY N. IRANI
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March 10, 2014 |
VIRAF PHIROZ BHARUCHA Vs. MANOSHI VIRAF BHARUCHA
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October 13, 2014 |
VIRAJ ALCOHOLES AND ALLIED INDUSTRIES LTD. Vs. BRIHAN KARAN SUGAR SYNDICATE PVT. LTD.
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February 26, 2014 |
VIRAJ MAYENKAR Vs. RYAN PEREIRA
|
April 24, 2014 |
VIRBHADRA Vs. NAMDEO
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June 12, 2014 |
VIRBHADRA Vs. PIRAJI
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March 10, 2014 |
VIRTUOUS FINANCE LTD. Vs. THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 32
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December 16, 2014 |
VISHAL ALIAS SAGAR VASANT WAGHMARE Vs. STATE OF MAHARASHTRA
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December 16, 2014 |
VISHAL ASHOK ACHARYA Vs. SCRUTINY COMMITTEE FOR VERIFICATION
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December 23, 2014 |
VISHAL NARAYANDAS AGARWAL Vs. STATE OF GOA
|
February 20, 2014 |
VISHAL SHAMBU VOLVOIKAR Vs. STATE OF GOA
|
February 26, 2014 |
VISHNU GANGARAM SONAWANE Vs. CHIEF EXECUTIVE OFFICER
|
November 5, 2014 |
VISHNU RAMCHANDRA BHAGWAT Vs. STATE OF MAHARASHTRA
|
January 27, 2014 |
VISHWANATH Vs. PANDURANG
|
April 11, 2014 |
VISHWANATH AMBADAS Vs. BAJIRAO
|
November 13, 2014 |
VISHWANATH GAONKAR Vs. STATE THROUGH P.P.
|
March 6, 2014 |
VISHWANATH HIRALAL JOSHI Vs. VIMALABAI MAGANGAL JOSHI
|
March 11, 2014 |
VISHWAS NAMDEO DHUNDARE Vs. THE STATE OF MAHARASHTRA
|
October 1, 2014 |
VITAL NUTRACEUTICALS PRIVATE LIMITED Vs. UNION OF INDIA
|
August 1, 2014 |
VITAL NUTRACEUTICALS PRIVATE LIMITED Vs. UNION OF INDIA
|
February 4, 2014 |
VITAL NUTRACEUTICALS PRIVATE LIMITED Vs. UNION OF INDIA
|
January 28, 2014 |
VITHAL Vs. AKRAMBEE
|
June 12, 2014 |
VITHAL KAPUSKAR S/O GABAJI KAPUSKAR Vs. STATE OF GOA
|
December 5, 2014 |
VITHAL LAXMAN SHIRSATH Vs. THE STATE OF MAHARASHTRA
|
December 3, 2014 |
VITHAL NARAYAN MANZREKAR Vs. CUNCOLIM MUNICIPAL COUNCIL
|
February 28, 2014 |
VITHAL SAIDU LOKHANDE Vs. RAMA MAHADEV GUND
|
July 17, 2014 |
VITHOBA Vs. ANAND
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March 6, 2014 |
VITHOBA SHANKAR GAONKAR Vs. CHANDA PORO GAONKAR
|
December 5, 2014 |
VITO D'COSTA Vs. QUERINO DA COSTA
|
February 14, 2014 |
VITOL S.A. Vs. BHATIA INTERNATIONAL LIMITED
|
September 15, 2014 |
VITTHAL SHANKAR DOMBE Vs. THE STATE OF MAHARASHTRA
|
August 27, 2014 |
VODAFONE INDIA LTD. Vs. THE UNION OF INDIA
|
December 17, 2014 |
VODAFONE INDIA SERVICES (P) LTD. Vs. UNION OF INDIA
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October 13, 2014 |
VODAFONE INDIA SERVICES PVT. LTD. Vs. UNION OF INDIA
|
October 10, 2014 |
WADHUMAL Vs. MOHINIBAI
|
January 24, 2014 |
WADHWA GROUP HOLDINGS PVT LTD Vs. ABDUL REHMAN QURESHI
|
December 1, 2014 |
WADHWA RESIDENCY PRIVATE LIMITED Vs. MUNICIPAL CORPORATION OF GREATER
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March 13, 2014 |
WALCHANDNAGAR INDUSTRIES LIMITED Vs. MUNICIPAL CORPORATION OF THE CITY OF PUNE
|
January 16, 2014 |
WALTER DSOUZA; ALBA DSOUZA Vs. ANITA DSOUZA
|
November 14, 2014 |
WARES EDUCATIONAL TRUST Vs. SUBHASH BHAGWAN KHEDKAR
|
September 17, 2014 |
WASUDEO Vs. PRAMOD
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July 4, 2014 |
WASUDEV Vs. ADDITIONAL COLLECTOR,SKOLA
|
August 12, 2014 |
WELSPUN INFRATECH LIMITED Vs. ASHOK KHURANA
|
January 10, 2014 |
WESTERN COALFIELDS LTD Vs. G.N. SHAH, CHIEFGENERAL SECRETARY
|
August 12, 2014 |
WESTERN COALFIELDS LTD Vs. REGIONAL LABOUR COMMISSIONER
|
April 4, 2014 |
WESTERN COALFIELDS LTD. Vs. G.N. SHAH
|
September 10, 2014 |
WESTERN INDIA SHIPYARD LTD. Vs. STATE BANK OF INDIA
|
February 26, 2014 |
WESTERNCOALFIELDS LIMITED Vs. SUNITA
|
January 15, 2014 |
WHIRLPOOL OF INDIA LTD. Vs. VIDEOCON INDUSTRIES LTD.
|
May 27, 2014 |
WILSON DCOSTA Vs. STATE OF GOA
|
April 23, 2014 |
WOCKHARDT LIMITED Vs. AURANGABAD MUNICIPAL CORPORATION
|
October 14, 2014 |
WOCKHARDT LIMITED Vs. EDEN HEALTHCARE PVT. LTD
|
January 28, 2014 |
WORKMEN, GOA M R F EMPLOYEES UNION Vs. ICARUS FOODS AND FARMS M R F LTD
|
August 6, 2014 |
X Vs. Y
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March 7, 2014 |
XAVIER TRAVASSO Vs. RADHABAI KRISHNA LATAO
|
January 17, 2014 |
YADAVRAO Vs. BHOJRAJ AND ORS.
|
November 20, 2014 |
YASHWANT Vs. THE STATE OF MAHARASHTRA
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December 5, 2014 |
YASHWANT ANANT FADTE Vs. SHANKAR RAGHU FADTE
|
April 29, 2014 |
YASHWANT HIRAMAN THAKARE Vs. STATE OF MAHARASHTRA
|
May 8, 2014 |
YASINKHAN MASUMKHAN MULTANI Vs. THE STATE OF MAHARASHTRA AND ORS.
|
December 2, 2014 |
YASIR SAYEED ANIS SAYYED @ HUJEFA Vs. STATE OF MAHARASHTRA
|
July 23, 2014 |
YES BANK LIMITED Vs. MADHU ASHOK KAPUR
|
May 9, 2014 |
YESHWANT BALWANT BADAVE Vs. YOGI RAJENDRA SHIVACHARYA GURU MAHADLING SWAMI INAMDAR
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July 17, 2014 |
YOGESH Vs. STATE OF MAHARASHTRA
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February 28, 2014 |
YOGESH Vs. KESHAV VISTARI SONTAKKE
|
January 18, 2014 |
YOGESH MADHAV ANDHALE Vs. THE STATE OF MAHARASHTRA
|
August 27, 2014 |
YOGESH MEGAJI GADA Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI
|
April 10, 2014 |
YOGITA VINAY THENG Vs. APPROPRIATE AUTHORITY
|
February 11, 2014 |
YOUNG REVOLUTION PANTHER Vs. PRESIDING OFFICER
|
April 17, 2014 |
YOUNUS AHMEDBHAI HAKIMNUDDIN Vs. B.J. GHODE AND ORS.
|
June 12, 2014 |
YUVRAJ Vs. STATE OF MAHARASHTRA
|
July 1, 2014 |
YUVRAJ KANTILAL TALEKAR Vs. THE STATE OF MAHARASHTRA AND ORS.
|
July 31, 2014 |
YUVRAJ RAMCHANDRA PAWAR Vs. DR. N. RAMASWAMI & OTHERS
|
October 13, 2014 |
ZAHEDA Vs. THE STATE OF MAHARASHTRA
|
May 9, 2014 |
ZANDU CHEMICALS LTD. Vs. UNION OF INDIA
|
September 24, 2014 |
ZARINA DADA Vs. STATE OF MAHARASHTRA
|
March 5, 2014 |
ZENITH COMPUTERS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 11, 2014 |
ZENITH INFOTECH LIMITED Vs. BANK OF NEW YORK MELLON
|
April 23, 2014 |
ZENOBIA GHADIALLY Vs. MEHROUZ GHADIALLY
|
August 27, 2014 |
ZIRCON VENTURE CO-OPERATIVE HOUSING SOCIETY LTD Vs. ZIRCON VENTURES
|
May 8, 2014 |
ZIYA OSMAN QURESHI Vs. STATE OF MAHARASHTRA AND ORS.
|
August 25, 2014 |
ZUARI AGRO CHEMICALS LIMITED Vs. UNION OF INDIA
|
January 21, 2014 |
ZUARI FINANCELTD. Vs. THE ASSISTANTCOMMISSIONER OF INCOMETAX
|
October 8, 2014 |
ZUARI INDUSTRIES LIMITED Vs. STATE OF GOA
|
April 28, 2014 |
ZUBAIR MALIK Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI
|
October 8, 2014 |
ZULKARNAIN MOHAMMEDHUSAIN KAGALWALA Vs. TAHERBHAI ABDULLABHAI OF MUMBAI
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August 6, 2014 |