REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
ARUN MOTIRAM NIMKAR Vs. MUNICIPAL CORPORATION	July 3, 2013
DATTATRAYA MAROTRAO SAKHARE Vs. HON'BLE MINISTER FOOD AND CIVIL SUPPLY DEPARTMENT	January 15, 2013
M/S. ABG KANDLA CONTAINER TERMINAL LTD Vs. AXIS BANK LTD	April 12, 2013
M/S. ING VYSA LIFE INSURANCE Vs. RUSSELL ARAUJO	April 8, 2013
NAGPUR DISTILLERS PVT. LTD Vs. KOPARGAON SAHAKARI SAKHAR KARKHANA LIMITED	June 7, 2013
NATIONAL COMMODITY AND DERIVATIVES EXCHANGE LTD Vs. INDIAN EXCHANGE OF METAL LTD	April 18, 2013
ROPA PLASTICS PRIVATE LTD. Vs. IPN PACKAGING PRVATE LTD.	July 1, 2013
UNITED INDIA INSURANCE COMPANY LIMITED, DIVISIONAL OFFICE AKOLA, THROUGH THE REGIONAL MANAGER Vs. SAU ABHILASHA W/O HARISH SONI	August 23, 2013
VINOD S/O KHIMJI LODAYA Vs. MULJIBHAI S/O MAUJIBHAI PATEL	June 25, 2013
A BA RAMA HANDAL Vs. STATE OF MAHARASHTRA	June 10, 2013
A G SAWANT Vs. SANJAY D BERDE	July 18, 2013
A.A. SHAIKH Vs. MOTIRAM JAVHARMAL BAFNA & CO.	October 24, 2013
AAKIF ATEEQUE NACHAN Vs. STATE OF MAHARASHTRA	August 13, 2013
AALU RATAN PAWAR Vs. STATE OF MAHARASHTRA	January 15, 2013
AAMBY VALLEY LTD Vs. COMMISSIONER OF INCOME TAX	January 24, 2013
AAMBY VALLEY LTD Vs. COMMISSIONER OF INCOME TAX - 8	October 7, 2013
ABASAHEB S/O BALASAHEB VARKHADE Vs. STATE OF MAHARASHTRA	October 23, 2013
ABBASALI KHAJBHAI SAYYAD Vs. STATE OF MAHARASHTRA	April 2, 2013
ABDUL BASHIDE ABU SAYED CHAND PASHA Vs. STATE OF MAHARASHTRA	February 6, 2013
ABDUL GAFFAR QUADRI Vs. STATE OF MAHARASHTRA	September 4, 2013
ABDUL HAKIM Vs. STATE OF MAHARASHTRA	March 26, 2013
ABDUL KARIM AHMED MANSOORI Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI	September 13, 2013
ABDUL KARIM S/O SAMRUDDIN Vs. STATE OF MAHARASHTRA	December 2, 2013
ABDUL NADEEM Vs. STATE OF MAHARASHTRA	October 29, 2013
ABDUL NADEEM ABDUL MAJID Vs. DEPUTY COMMISSIONER OF POLICE	March 19, 2013
ABDUL RAZAL Vs. STATE OF MAHARASTRA	March 19, 2013
ABDUL RAZZAQ SUNESRA Vs. MUNICIPAL CORPORATION OF GREATER	July 17, 2013
ABDUL SALIM SHAIKH Vs. STATE OF MAHARASHTRA	October 7, 2013
ABDUL SUBHAN S/O MOHAMMAD UMAR Vs. STATE OF MAHARASHTRA	February 21, 2013
ABDUL WASIM ABDUL MAJID Vs. STATE OF MAHARASHTRA	October 3, 2013
ABDULLA GANI Vs. UNION OF INDIA	June 19, 2013
ABDULLABHAI ABDUL KADER Vs. UNION OF INDIA	February 20, 2013
ABED ULLHAH SAYYED SHHOUTAK ALI MOHAMMAD ALI Vs. THE PRESIDENT,	December 18, 2013
ABG SHIPYARD LTD Vs. SHIPPING CORPORATION OF INDIA LTD	November 7, 2013
ABHAY ARONDEKAR Vs. HELEN PRISCA CORREIA	June 21, 2013
ABHIJEET INFRASTRUCTURE LTD. Vs. STATE OF MAHARASHTRA	July 5, 2013
ABHIJIT B PATIL Vs. STATE OF GOA	October 8, 2013
ABHIJIT UDDHAVRAO NIKAM Vs. MAHARASHTRA PUBLIC SERVICE COMMISSION	June 20, 2013
ABHIJIT VIJAY SARTAPE Vs. KRANTI MANOHAR GANGANE	July 24, 2013
ABHILASH Vs. STATE OF MAHARASHTRA	November 20, 2013
ABHINAV Vs. PRADEEP	November 29, 2013
ABHIRUP EXPORTS PVT. LTD. Vs. UNION OF INDIA	January 16, 2013
ABHISHEK VIKAS LONARE Vs. THE DEPUTY COMMISSIONER OF POLICE	August 22, 2013
ABHYUDAYA CO-OPERATIVE BANK LTD Vs. RAINPROOF EXPORTS PVT. LTD	January 23, 2013
ABIDKHAN @ SALMAN MUKHTAR KHAN PATHAN Vs. STATE OF MAHARASHTRA	July 22, 2013
ABIGAIL STEPEN ROSA Vs. STATE OF MAHARASHTRA	July 29, 2013
ABUBAKAR @ BAGLA RAIS ANSARI Vs. COMMISSIONER OF POLICE	October 18, 2013
ACCRA INVESTMENTS PRIVATE LTD Vs. INCOME TAX OFFICER	September 6, 2013
ACE INTERNATIONAL Vs. STATE OF MAHARASHTRA	August 8, 2013
ACTAL Vs. INDIA INFOLINE LTD.	July 30, 2013
AD-HOC DISTRICT JUDGE AND ADDITIONAL SESSIONS JUDGE, PANAJI Vs. SERTORIO S FACHO	February 5, 2013
ADAI MEHRA PRODUCTION PVT. LTD Vs. SUMEET P. MEHRA	April 3, 2013
ADARSH WATER PARKS & RESORTS PVT. LTD Vs. ABDUL RASHID ABDUL REHMAN YUSUF	September 20, 2013
ADELINE RODRIGUES Vs. STATE OF MAHARASHTRA	August 1, 2013
ADITYA BIRLA CHEMICALS (I) LIMITED Vs. TATA MOTORS LIMITED	March 18, 2013
ADITYA EDUCATION TRUST'S ADITYA HOSPITAL & DENTAL COLLEGE Vs. UNION OF INDIA	September 26, 2013
ADITYA YADAV Vs. STATE	May 7, 2013
ADIVASEE SARVANGIN VIKAS SAMITEE Vs. STATE OF MAHARASHTRA	July 12, 2013
ADNAN ABU ATHAR BAKSHI Vs. STATE OF MAHARASHTRA	April 25, 2013
AFCONS INFRASTRUCTURE LIMITED Vs. KONKAN RAILWAY CORPORATION LTD	April 22, 2013
AFCONS INFRASTRUCTURE LIMITED Vs. OIL & NATURAL GAS CORPORATION LTD.	August 28, 2013
AFCONS INFRASTRUCTURE LTD Vs. BOARD OF TRUSTEES OF THE PORT OF MUMBAI	September 4, 2013
AFTAB ABDUL LATIF Vs. STATE OF MAHARASHTRA	December 20, 2013
AFZAL ABDUL KHALEK AHMED Vs. STATE OF MAHARASHTRA	June 19, 2013
AGLOWMED LTD Vs. SHELL LIFE SCIENCES PVT. LTD	April 1, 2013
AGOSTINHO CARDOZO Vs. ALZIRA CARDOZA	March 12, 2013
AGOSTINHO JOAQUIM SANTAN MEDEIRA Vs. VENKATESH P KAMAT	January 4, 2013
AGRAWAL MINERALS Vs. DEPUTY COLLECTOR	October 18, 2013
AGRICULTURAL PRODUCE MARKET COMMITTEE Vs. HONBLE MEMBER, INDUSTRIAL COURT	January 30, 2013
AGRICULTURAL PRODUCE MARKET COMMITTEE Vs. GODREJ AGROVET LIMITED	March 6, 2013
AHAMMAD MAINUDDIN SHAIKH Vs. STATE OF MAHARASHTRA	August 16, 2013
AHMED MOHD. JILANI SHAIKH Vs. THE STATE OF MAHARASHTRA	July 19, 2013
AHMEDNAGAR MAHANAGARPALIKA Vs. PIRAJI GANPAT AMBEKAR	February 25, 2013
AHMEDNAGAR MUNICIPAL CORPORATION Vs. STATE OF MAHARASHTRA	December 10, 2013
AIFAZ AHMAD EJAS AHMAD Vs. STATE OF MAHARASHTRA	November 20, 2013
AIR INDIA AIRCRAFT ENGINEERS' ASSOCIATION Vs. AIR INDIA LTD	April 2, 2013
AIRES RODRIGUES Vs. STATE BY CHIEF SECRETARY	November 29, 2013
AIROLI FLAREGAS (INDIA) PVT. LTD. Vs. HINDUSTAN PETROLEUM CORPORATION LTD.	July 2, 2013
AISHA ALIAS ALISHA TALPANKAR Vs. ARVIND TALEKAR	August 22, 2013
AJAY Vs. DEPUTY COMMISSIONER OF INCOME TAX	May 10, 2013
AJAY Vs. SEEMA	January 14, 2013
AJAY AVINASH SOLANKI Vs. UMESH BHANJIBHAI YADAV	November 19, 2013
AJAY MANBODHPRASAD GUPTA Vs. STATE OF MAHARASHTRA	July 30, 2013
AJAY PRABHAKAR MAINUR Vs. STATE OF MAHARASHTRA	October 29, 2013
AJAY SAKHARAM NIMBALKAR Vs. SUNANDA JANABA BAMANE	July 11, 2013
AJAY VISHNUPANT UDGIRI Vs. STATE OF MAHARASHTRA	September 20, 2013
AJAYKUMAR SUNILKUMAR SHARMA Vs. STATE OF MAHARASHTRA	March 1, 2013
AJIT R. ALVE Vs. LAXMI VITHAL GAONKAR	April 25, 2013
AJIT S/O RAMRAO THETE Vs. STATE OF MAHARASHTRA	May 9, 2013
AJITPALSINGH Vs. STATE OF MAHARASHTRA	April 25, 2013
AJMERI GOLD FINGERS Vs. ASSISTANT PROVIDENT FUND COMMISSIONER	July 30, 2013
AJMODDIN BABU TAMBOLI Vs. STATE OF MAHARASHTRA	February 14, 2013
AKANKSHA SYNTEX PVT. LTD. Vs. UNION OF INDIA	February 6, 2013
AKASH IMPEX Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI	October 9, 2013
AKASH PRUTHVI LIFESTYLE Vs. AKASH CO-OP. HSG. SOC. LTD.	August 26, 2013
AKBAR WAHID KHAN Vs. STATE OF MAHARASHTRA	September 4, 2013
AKHIL MANSUKLAL MEHTA Vs. SHEETAL DEEPAK KARAMCHANDANI	January 29, 2013
AKOLA PRAVASI VA MALVAHTUK SAHAKARI SANSTAH MARYADIT Vs. MUNICIPAL CORPORATION OF CITY OF AMRAVATI	July 5, 2013
AKRAM AJIJ SHAIKH Vs. STATE OF MAHARASHTRA	August 20, 2013
AL ASHRAF KABLY Vs. AL FARROK KABLY	February 7, 2013
AL ASHRAF KABLY Vs. AL FARROK KABLY	February 4, 2013
AL-MILLAT MUSLIM WELFARE SOCIETY Vs. MUNICIPAL COUNCIL,	April 16, 2013
ALCON ELECTRONICS PVT. LTD Vs. CELEM S.A.	April 8, 2013
ALDILA BRAGANZA Vs. ANTONETTO J. D'SOUZA	November 18, 2013
ALEEM KHAN SALIM KHAN Vs. STATE OF MAHARASHTRA	October 8, 2013
ALEX KURUVILLA Vs. ORINETAL BANK OF COMMERCE	January 31, 2013
ALIULLAH @ ALIKHAN EINULLAH KHAN Vs. STATE OF MAHARASHTRA	September 17, 2013
ALKA GOPINATH DHANAWADE Vs. STATE OF MAHARASHTRA	April 4, 2013
ALKA SHIVRAM FATING Vs. STATE OF MAHARASHTRA	January 4, 2013
ALKA W/O AJAY DALAL Vs. STATE OF MAHARASHTRA	March 5, 2013
ALKABAI Vs. STATE OF MAHARASHTRA	May 2, 2013
ALPA MITESH KOTHARI Vs. STATE OF MAHARASHTRA	February 4, 2013
ALVITO GOMES Vs. ALZIRA CARVALHO COSTA	July 12, 2013
AMAN SANTOSH SHIRSATH Vs. STATE OF MAHARASHTRA AND OTHERS	September 10, 2013
AMAN SHAH HUSSAIN SHAH Vs. CHIEF OFFICER	April 16, 2013
AMAR GOPAL MALVANKAR Vs. SUHAS VARKE DEPUTY COMMISSIONER OF POLICE ZONE X	June 25, 2013
AMAR PATIL Vs. STATE OF GOA	February 5, 2013
AMARJIT SINGH Vs. STATE	November 29, 2013
AMBADAS GANGADHAR SHETYE Vs. MALABAI AMBADAS SHETYE	February 11, 2013
AMBER ANIRUDDHA MUFTI Vs. COMMISSIONER OF CUSTOMS	April 4, 2013
AMBIKA RAMAKANT UNIYAL Vs. MR. RAMAKANT SHRIRAM UNIYAL	November 18, 2013
AMERKAR CONSTRUCTION AND SONS Vs. ANIL REDKAR	July 29, 2013
AMEYAS INFRAPROJECTS PVT. LTD Vs. PBA INFRASTRUCTURE LTD	September 3, 2013
AMINUDDIN GULAB SHAIKH Vs. MINAXIBEN MAHENDRA KUMAR SHAH	August 26, 2013
AMIR AHMED Vs. STATE OF MAHARASTRA	February 15, 2013
AMISH JAYANT DHAROD Vs. STATE OF MAHARASHTRA	February 25, 2013
AMIT Vs. STATE OF MAHARASHTRA	December 11, 2013
AMIT @ MONU SURESH VARMA Vs. STATE OF MAHARASHTRA	June 26, 2013
AMIT ANAND PAI RAIKAR Vs. STATE OF GOA	December 21, 2013
AMIT S/O SUBHASHRAO MOHOD Vs. BANK OF INDIA	February 22, 2013
AMIT S/O. SUBHASHRAO MARSHETTIWAR Vs. MINAXI W/O. AMIT MARSHETTIWAR	October 18, 2013
AMJAD AFJAL HUSSEIN SHAIKH Vs. STATE OF MAHARASHTRA	October 19, 2013
AMOL DADA HIVRALE Vs. STATE OF MAHARASHTRA	July 9, 2013
AMOL S/O. DASU @ GARUDAS JADHAV Vs. STATE OF MAHARASHTRA	January 22, 2013
AMRAVATI MAL DHAKKA VAHATUK TRUCK ASSOCIATION Vs. STATE OF MAHARASHTRA	November 28, 2013
AMRUTLAL MANOHAR KANJARIYA Vs. STATE OF MAHARASHTRA	March 4, 2013
ANA MARIA PEREIRA Vs. RITA LUIS	June 17, 2013
ANAND Vs. STEP IN COMPUTER SHOPEE	April 16, 2013
ANAND ALIAS BANTI MOHAN TAMBOLE Vs. SUB DIVISIONAL MAGISTRATE AND ANR.	December 4, 2013
ANAND M. MANDREKAR Vs. STATE OF GOA	March 7, 2013
ANAND S. LAD Vs. AMIRA ABDUL RAZAK	October 25, 2013
ANAND S/O BABASAHEB JADHAV Vs. SHIVBHUSHAN S/O LAXMAN JADHAV	January 31, 2013
ANANDA @ SACHIN MAHADEO KADAM Vs. SATEA OF MAHARASHTRA	June 17, 2013
ANANDA DAGU BENDKOLI Vs. STATE OF MAHARASHTRA	January 17, 2013
ANANDI ROY Vs. STATE OF MAHARASHTRA	August 28, 2013
ANANDSAGAR BAHUDDESHIYA SOCIAL KRIDA MANDAL Vs. STATE OF MAHARASHTRA	April 15, 2013
ANANT BONDRE Vs. ALFRED DAVID	December 4, 2013
ANANT NARAYAN KAJROLKAR Vs. NEETA MADHUKAR KAJROLKAR	October 29, 2013
ANANTA Vs. STATE OF MAHARASHTRA	December 23, 2013
ANDREW DCUNHA Vs. STATE OF GOA	September 23, 2013
ANGEL CAPITAL & DEBT MARKET LIMITED Vs. RAJKUMARI	March 14, 2013
ANIL Vs. COMMISSIONER OF CENTRAL EXCISE	February 14, 2013
ANIL Vs. BABANRAO GANPATRAO WADASKAR	April 10, 2013
ANIL DATTATRAYA KULKARNI Vs. STATE OF MAHARASHTRA	April 3, 2013
ANIL JAIRAM MAHAJAN Vs. STATE OF MAHARASHTRA	July 12, 2013
ANIL K. BODANI Vs. MANJU MEADOWS PVT.LTD	September 21, 2013
ANIL KONDIBA SATOSHE Vs. NANDA ANIL SATOSHE	December 16, 2013
ANIL KUMAR PODDAR Vs. KEDARESHWAR INVESTMENTS AND TRADING COMPANY (P.) LTD	August 27, 2013
ANIL S/O GOVINDRAO SHIRKHEDKAR Vs. BABANRAO GANPATRAO	April 16, 2013
ANIL S/O WAMANRAO GAWANDE Vs. MAHALAXMI RAILWAY KARMACHARI SAHAKARI GRIHA NIRMAN SANSTHA LTD	October 4, 2013
ANIL S/O. NAGORAO KUMBHARE Vs. STATE OF MAHARASHTRA	January 11, 2013
ANILKUMAR PHOOLCHAND SANGHVI Vs. CHANDRAKANT PHOOLCHAND SANGHVI	January 23, 2013
ANIRUDDHA S/O. VISHNU DEODHAR Vs. MEENA W/O. TILAK GUPTA	February 18, 2013
ANISIA COUTINHO ALIAS ANISIA SEQUEIRA Vs. SANTAN	March 5, 2013
ANJALI SUDHAKAR CHUMBALKAR Vs. STATE OF MAHARASHTRA	September 16, 2013
ANJANABAI RAMESH GAVIT Vs. STATE OF MAHARASHTRA	March 8, 2013
ANKITA ARUN KARALE Vs. BALAJI INTERNATIONAL EDUCATION SOCIETY	June 21, 2013
ANKUSH NAMDEO THORE Vs. STATE OF MAHARASHTRA	April 10, 2013
ANNA MANKU MANE Vs. STATE OF MAHARASHTRA	March 4, 2013
ANNASAHEB, JIJABAI, KUM. BHARTI AND SAU. MEERA Vs. THE STATE OF MAHARASHTRA	February 25, 2013
ANSARI ASRAF AZAMI @ ASRAF AZMI Vs. ANSARI SANA MASOOD D/O.MASOOD ANSARI	January 22, 2013
ANTHONY EDWARD D AGUIAR Vs. BLANCHE ALFRED D AGUIAR	April 5, 2013
ANTONIO FERNANDES Vs. STATE OF GOA	August 27, 2013
ANTONIO TIAGO DCOSTA Vs. UNION OF INDIA	February 3, 2013
ANUJ HEMANT SHETH Vs. SUMER SET CO-OPERATIVE HOUSING SOCIETY LIMITED	November 22, 2013
ANUP PRAKASH VYAS Vs. UNIVERSITY OF PUNE	February 8, 2013
ANUSAYABAI KHANDERAO SURE Vs. UNION OF INDIA	November 13, 2013
APAR INDUSTRIES LTD Vs. JOINT DIRECTOR GENERAL OF FOREIGN TRADE	January 17, 2013
APPASAHEB Vs. STATE OF MAHARASHTRA	August 2, 2013
APPASAHEB NARAYAN JADHAV Vs. STATE OF MAHARASHTRA	August 23, 2013
APPASEHEB KRISHNARAO NULLE Vs. STATE OF MAHARASHTRA	July 18, 2013
AQUEEL AHMED S/0 HAFZUL KABIR Vs. PRASHANT S/0 ISHWARRO HATHI	July 22, 2013
ARCHANA Vs. STATE OF MAHARASHTRA	October 4, 2013
ARCHANA ARUN PALAV Vs. JENIFER MICHAEL	August 26, 2013
ARCHANA DADARAO PETHKAR Vs. JOINT COMMISSIONER	April 5, 2013
ARCHANA SANDIP PURANDARE Vs. DAWOODSAB LADLESAB WALIKAR	December 12, 2013
AREEB ROLLING MILLS PVT. LTD Vs. NKGSB CO-OPERATIVE BANK LTD	January 4, 2013
ARISTO PHARMACEUTICALS PVT LTD Vs. INNOVA CAP TAB	December 24, 2013
ARJANDAS TECKCHAND KASHYAP Vs. POOJA JAIPRAKASH PAMNANI	December 20, 2013
ARJUN PANDURANG GOVEKAR Vs. JAYASHREE SONU NAIK	March 20, 2013
ARJUN RAMCHANDRA POL Vs. STATE OF MAHARASHTRA	October 10, 2013
ARJUN RATANSING JADHAV Vs. STATE OF MAHARASHTRA	October 23, 2013
ARJUN SITARAM NITINWAR Vs. RAMA SAKHARAM PARAD	December 12, 2013
ARMOGAM MUNNASWAMI KOUNDER Vs. STATE OF MAHARASHTRA	July 30, 2013
ARUN AMBADASJI CHAWADE Vs. CHIEF GENERAL MANAGER, BHARAT SANCHAR NIGAM LTD	October 14, 2013
ARUN B. BHALSINGH Vs. STATE OF MAHARASHTRA	October 22, 2013
ARUN DIGAMBAR JOSHI Vs. STATE OF MAHARASHTRA	July 11, 2013
ARUN SHANKAR RALMINGAM NAIDU Vs. STATE OF MAHARASHTRA	January 31, 2013
ARUNA GORAKHNATH KORDE Vs. GORAKHNATH DEVIDAS KORDE	July 16, 2013
ARUNKUMAR N CHATURVEDI Vs. STATE OF MAHARASHTRA	December 24, 2013
ARUNODAYA MAGASWARGIYA MAZDOOR Vs. STATE OF MAHARASHTRA	January 15, 2013
ARUNODAYA MAGASWARGIYA MAZDOOR KAMGAR SAHAKARI SANSTHA LTD Vs. STATE OF MAHARASHTRA, THROUGH THE SECRETARY	January 16, 2013
ARUNODAYA MAGASWARGIYA MAZOOR KAMGAR SAHKARI SANSTHA LTD Vs. STATE OF MAHARASHTRA	December 4, 2013
ARVIND ASHOK SONAR Vs. STATE OF MAHARASHTRA	July 31, 2013
ARVIND BAKELAL VERMA Vs. STATE OF MAHARASHTRA	May 10, 2013
ARVIND PRADHANBHAI DAMA Vs. MUNICIPAL CORPORATION OF GREATER	August 30, 2013
ARVIND S/O NILKANTH JAWDAND Vs. CHIEF EXECUTIVE OFFICER	August 22, 2013
ARVIVA INDUSTRIES (INDIA) LIMITED Vs. VIKAS M. TULSIAN AND ANR.	February 26, 2013
ARYA ALIAS KALPITA Vs. SALIL	October 9, 2013
ASADJAMAL @ IRFAN @ DADA Vs. STATE OF MAHARASHTRA	October 14, 2013
ASARAM S/O. HIRABHANU CHORMALE Vs. BAHADURSINGH SWATANTARSINGH AKALI	August 7, 2013
ASHA DEVELOPERS Vs. ROMELL PROPERTIES PVT. LTD.	November 28, 2013
ASHAPURA MINECHEM LTD Vs. PACIFIC BASIN IHX LTD	January 24, 2013
ASHFAQ HUSAIN Vs. CHIEF EXECUTIVE OFFICER, ZILLA PARISHAD	December 23, 2013
ASHFORD DEVELOPERS PVT. LTD. Vs. PRAVIN DALPATRAI DESAI	April 12, 2013
ASHISH Vs. STATE OF MAHARASHTRA	July 30, 2013
ASHISH Vs. SHAHURAO	September 4, 2013
ASHISH KUMAR SINGH Vs. STATE OF MAHARASHTRA	April 4, 2013
ASHOK Vs. STATE OF MAHARASHTRA	April 18, 2013
ASHOK Vs. STATE OF MAHARASHTRA	January 3, 2013
ASHOK Vs. STATE OF MAHARASHTRA	January 17, 2013
ASHOK B NIGUDKAR Vs. SUDHADRA P NIRGUDKAR	April 9, 2013
ASHOK GAJMAL PAWAR Vs. STATE OF MAHARASHTRA	December 13, 2013
ASHOK GANAGSAHAI SINGHAL Vs. RAMDHAR NANKULAL YADAV	April 25, 2013
ASHOK GANPATI SHINDE Vs. STATE OF MAHARASHTRA	April 2, 2013
ASHOK J. GOKAL, Vs. MUKESH GOKAL AND STATE OF MAHARASHTRA	December 9, 2013
ASHOK KUMAR Vs. UNION OF INDIA	December 10, 2013
ASHOK KUMAR S/O SHANKARPRASAD Vs. STATE OF MAHARASHTRA,	March 22, 2013
ASHOK MAGASWARGIYA SAH. BHADEKARU MALKI GRIHA NIRMAN SANSTHA LTD Vs. SURESH SAHEBRAO KAMBLE	July 8, 2013
ASHOK MAHESHKAR Vs. GANGADHAR PHADNAVIS	February 15, 2013
ASHOK MARUTI RAWOOT Vs. STATE OF MAHARASHTRA	February 25, 2013
ASHOK MURALIDHAR JAGTAP Vs. STATE OF MAHARASHTRA	January 4, 2013
ASHOK RAMESH BHALERAO Vs. STATE OF MAHARASHTRA	September 17, 2013
ASHOK S/O JANGLUJI PIMPALGHARE Vs. SENIOR MANAGER CANARA BANK	August 19, 2013
ASHOK S/O RAMCHANDRA NIRMAL Vs. VIDARBHA YOUTH WELFARE SOCIETY	July 24, 2013
ASHOK S/O SUDAM PATEL Vs. STATE OF MAHARASHTRA	February 11, 2013
ASHOK SHANTARAM MAHAMUNI Vs. ARJUN BUDHO GAONKAR	July 12, 2013
ASHOK SOMNATH GHODKE Vs. STATE OF MAHARASHTRA	June 10, 2013
ASHOK SOMNATH GHODKE Vs. STATE OF MAHARASHTRA	May 9, 2013
ASHOK YADAVRAO CHAVHAN Vs. STATE OF MAHARASHTRA	December 23, 2013
ASHOKA BUILDCON LTD Vs. STATE OF MAHARASHTRA	November 16, 2013
ASHOKKUMAR KRISHNAKUMAR SHUKLA, ALIAS MUNNA Vs. MOHAMMED RAFIQ HAJI USMAN MOMIN	September 2, 2013
ASHPAK MALIK NADAF Vs. STATE OF MAHARASHTRA	March 14, 2013
ASHRITA S. TOSHNIWAL Vs. SANDEEP S. TOSHNIWAL	July 2, 2013
ASHS RAMDAS BIDKAR Vs. STATE OF MAHARASHTRA	August 1, 2013
ASHTECH INFOTECH PVT. LTD. Vs. HOME TRADE LIMITED	June 20, 2013
ASHVIN SHAH AND OTHERS Vs. RSN BALAJI REALTORS PVT. LTD. AND OTHERS	October 15, 2013
ASHWAMEDH PRODUCTION Vs. RAJESH SHIVRAM KOLAMBKAR AND ORS	October 14, 2013
ASHWIN MANAGEMENT SAWANI Vs. RAJ ENTERPRISES	June 12, 2013
ASHWINI GANESH SAKPAL Vs. STATE OF MAHARASHTRA	September 30, 2013
ASIAN PAINTS LIMITED Vs. ORIENTAL OIL & PAINT CO.	March 5, 2013
ASIAN POWER CONTROLS LTD Vs. BUBBLES GOYAL	February 18, 2013
ASIATIC HOLIDAY RESORTS PVT. LTD Vs. EDC LIMITED	April 1, 2013
ASIF AHMEDALLY PORBUNDERWALLA Vs. SAULAT AKBARALI PORBUNDERWALLA	August 22, 2013
ASRAFUL HAQUE Vs. S T A T E OF GOA	July 10, 2013
ASSISTANT COMMISSIONER OF INCOME TAX Vs. GENO PHARMACEUTICALS LTD.	February 14, 2013
ASSISTANT COMMISSIONER OF INCOME TAX Vs. BRITTO AMUSEMENT (P) LTD.	October 8, 2013
ASSISTANT DEFENCE ESTATE OFFICER Vs. THOMAS RODRIGUES	February 28, 2013
ASSISTANT ENGINEER, M S E B RISOD,DISTRICT WASHIM Vs. BHIKAJI BHAURAO GAVHANE	November 28, 2013
ASSISTANT PROVIDENT FUND COMMISSIONER Vs. V. M. SALGAONCAR & BROTHER PVT. LTD	June 24, 2013
ATCHUT UPENDRA RAIKAR Vs. ANAND UPENDRA RAIKAR	November 18, 2013
ATLANTA LIMITED A PUBLIC LIMITED Vs. EXECUTIVE ENGINEER, ROAD DEPARTMENT	March 15, 2013
ATUL Vs. KANTILAL TOKARSI CHANDE	June 18, 2013
ATUL Vs. STATE OF MAHARASHTRA	February 13, 2013
ATUL ANANT PATHAK Vs. STATE THROUGH CHANDRAKANT L. NAIK	August 14, 2013
ATUL GANESHRAO CHOUDHARI Vs. STATE OF MAHARASHTRA	January 16, 2013
ATUL PANSARE Vs. HINDUSTAN LEVER LTD	August 8, 2013
ATUL PRABHAKAR NADE Vs. SPECIAL SECRETARY	June 25, 2013
ATUL S/O. BHASKARRAO THAKRE Vs. ANJU W/O. ATUL THAKRE	March 1, 2013
ATUL SAHEBRAO PATIL Vs. STATE OF MAHARASHTRA	September 25, 2013
AUDU M GAUDE Vs. ROGUNATA BOTO DOVOLKAR	August 26, 2013
AURA SERAFINA CRISPINA DE SOUZA Vs. VITORINO MENDONCA	September 27, 2013
AVADHUT ROKDOBA SHINDE Vs. STATE OF MAHARASHTRA, THROUGH THE SECRETARY	July 3, 2013
AVINASH TUKARAM SANAS Vs. STATE OF MAHARASHTRA	February 8, 2013
AYUB ABDUL SATTAR SHAIKH Vs. DY. COMMISSIONER OF POLICE	September 4, 2013
AYYUBHAII DOSTMOHAMMAD MAKRANI Vs. STATE OF MAHARASHTRA	October 11, 2013
AZAM YARKHAN Vs. MANISH	November 13, 2013
AZEEM JAGANI Vs. BEHRAM TEJANI	September 17, 2013
AZHAR JAHANGIR SHAIKH Vs. STATE ELECTION COMMISSION	November 21, 2013
AZIZ AMIR SHAIKH Vs. ULHAS NAGAR MUNICIPAL CORPORATION	June 28, 2013
AZIZULRAHAMAN Vs. NAGPUR MUNICIPAL CORPORATION	December 4, 2013
B H PATIL Vs. CHANDRASHEKHAR S/O LOMDEOJI TITARMARE	July 29, 2013
B.A.CONTINUUM SOLUTIONS PVT.LTD. Vs. STATE OF MAHARASHTRA	May 10, 2013
BABA@RAMJAN RUKMODDIN SHAILK Vs. COMMISSIONER OF POLICE AND ORS.	February 6, 2013
BABAJI TUKARAM GAWAS Vs. ASHOK SOMNATH PANIGRAHI	November 13, 2013
BABASAHEB Vs. STATE OF MAHARASHTRA	March 13, 2013
BABASAHEB DIWANRAO BARASE Vs. STATE OF MAHARASHTRA	December 5, 2013
BABASAHEB SHANKAR WAGHMARE Vs. STATE OF MAHARASHTRA	January 14, 2013
BABBU ALIAS RAMESH KHAILDAS BHATIA Vs. STATE OF MAHARASHTRA	September 25, 2013
BABU AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.	December 12, 2013
BABU KUNCHANKUCH VAGALIL Vs. STATE OF MAHARASHTRA	October 7, 2013
BABUBHAI @ ZAVERCHAND HARJIVAN SHETH Vs. STATE OF MAHARASHTRA	April 12, 2013
BABURAO Vs. THE STATE OF MAHARASHTRA	July 17, 2013
BABY ANUMANTA CHANDAWA Vs. STATE OF GOA	June 12, 2013
BABYBAI W/O SKHARAM PARDESHI Vs. GANESH S/O ASARAM SAWANT	July 31, 2013
BACHHIRAM Vs. THE PRESIDENT,	December 18, 2013
BADAL MITTAL Vs. LAKADAWALA DEVELOPERS PRIVATE LIMITED	April 29, 2013
BADIUN JAMAL S/O. AKBAR BADSHA KAIMATJAN PASHA Vs. STATE OF MAHARASHTRA	September 4, 2013
BADRI NATH Vs. STATE OF MAHARASHTRA	February 20, 2013
BAFATI ALLAUDIN MANSURI Vs. MUMBAI METROPOLITAN REGION DEVELOPMENT AUTHORITY	October 29, 2013
BAHU GANGARAM KHILLARE Vs. MAHARASHTRA STATE ROAD TRANSPORT CORPORATION	March 26, 2013
BAHUJAN SAMAJ EDUCATIONAL & CULTURAL FORUM REPRESENTED THROUGH ITS PRESIDENT VINAY SHIRGAONKAR Vs. STATE OF GOA	June 11, 2013
BAINDS ASSOCIATES Vs. KONKAN RAILWAY CORPORATION LTD	September 27, 2013
BAJAJ AUTO FINANCE LIMITED Vs. RAMESH HARISHCHANDRA SINARI	January 22, 2013
BAJIRAO S/O. SHIVAJI PADVI Vs. STATE OF MAHARASHTRA HEALTH DEPARTMENT	October 11, 2013
BAJRANG S/O VITTHALRAO SANGNWAR Vs. STATE OF MAHARASHTRA	May 6, 2013
BAJRANGSINGH S/O SUNDERSINGH CHANDEL Vs. STATE OF MAHARASHTRA	November 29, 2013
BAKULESH DIRAJLAL SANGHAVI Vs. HIRALAXMI DHIRAJLAL SANGHAVI & ORS	November 28, 2013
BALA PUNDALIK HADFADKAR Vs. PRAKASH LILY HADFADKAR	October 11, 2013
BALAJI GYANOBA PHALKE Vs. UNION OF INDIA	July 23, 2013
BALAJI MINES AND MINERALS PVT. LTD Vs. S. KUMAR	July 31, 2013
BALAJI S/O GANPATI MANMODE Vs. STATE OF MAHARASHTRA	January 22, 2013
BALAJI S/O. BHUJANGRAO SURYAWANSHI Vs. STATE OF MAHARASHTRA	November 13, 2013
BALASAHEB ASARAM SHIRSATH Vs. STATE OF MAHARASHTRA	January 16, 2013
BALASAHEB BANSI RAUT Vs. SAVITA SHRIHARI KHETRE	January 29, 2013
BALASAHEB SHIVAJIRAO PAWAR Vs. REGISTRAR AND ELECTION OFFICER	February 4, 2013
BALASAHEB VASUDEO LIGADE Vs. STATE OF MAHARASTRA	June 19, 2013
BALBHIM S/O SUKHDEO LIMBKAR Vs. STATE OF MAHARASHTRA	January 31, 2013
BALCHAND Vs. STATE OF MAHARASTRA	January 15, 2013
BALDEVSINGH S/O. GURUBACHANSINGH SANDHU Vs. STATE OF MAHARASHTRA	March 14, 2013
BALI SITARAM KAMBLE Vs. STATE OF MAHARASHTRA	January 10, 2013
BALIRAM S/O. TOLARAM RATHOD Vs. SHAIKH ANWAR SHAIKH RASHID	January 15, 2013
BALKRISHAN RAJENDRAPRASAD CHAUBEY Vs. CENTRAL BUREAU OF INVESTIGATION	July 10, 2013
BALKRISHNA DWIVEDI Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI	December 24, 2013
BALKRISHNA V. DESSAI Vs. GOA INDUSTRIAL DEVELOPMENT CORPORATION	March 11, 2013
BALU Vs. STATE OF MAHARASHTRA	August 12, 2013
BALU ALIAS SURESH NARAYAN DHANORKAR Vs. SECRETARY(SPECIAL), HOME DEPARTMENT	September 17, 2013
BALU BABURAO RATHARE Vs. GIRDHAR CREATIONS	January 17, 2013
BALU SHIVRAM SHINGADE Vs. STATE OF MAHARASHTRA	March 5, 2013
BALU SITARAM KAMBLE Vs. STATE OF MAHARASHTRA	July 10, 2013
BAMU Vs. STATE OF MAHARASTRA	July 10, 2013
BANDEKAR BROTHERS PVT LTD Vs. PRASAD VASSUDEV KENI	November 22, 2013
BANDOPANT S/O SHANKARRAO MALLELWAR Vs. STATE OF MAHARASHTRA	July 31, 2013
BANDU @ DAULAT Vs. STATE OF MAHARASTRA	July 18, 2013
BANDU S/O. RAGHOJI UJWALKAR Vs. BANDU @ VINOD GAJANAN	June 28, 2013
BANDU SHANKAR KADGAONKAR Vs. STATE OF MAHARASHTRA	March 8, 2013
BANK OF BARODA Vs. STATE OF MAHARASHTRA	April 16, 2013
BANK OF BARODA Vs. DNYANDEO SADASHIV GAWANDE	April 29, 2013
BANK OF NEW YORK MELLON Vs. ZENITH INFOTECH LIMITED	July 30, 2013
BANK OF NEW YORK MELLON Vs. ZENITH INFOTECH LIMITED	December 13, 2013
BANSNARAYAN SITAPRASAD PATEL Vs. SAIRAM CO OPERATIVE HOUSING	August 26, 2013
BANUBEE Vs. STATE OF MAHARASHTRA	February 25, 2013
BAPU PARWATI URMUDE Vs. PREMIER INDUSTRIES	November 29, 2013
BAPU S/O JAGALU DHORMARE Vs. STATE OF MAHARASHTRA	March 5, 2013
BAPURAO Vs. STATE OF MAHARASHTRA	February 7, 2013
BARKU ALIAS AVINASH DNYANESHWAR ZODAGE Vs. STATE OF MAHARASHTRA	April 2, 2013
BASAWANT DEVIDAS NANDGAVALI Vs. SECRETARY, WATER RESOURCES DEPARTMENT	March 8, 2013
BEBIBAI W/O. VINAYAKRAO LAKHAKWAR Vs. SUJIT	July 2, 2013
BEBITAI BABARAO JAGTAP Vs. ZILLA PARISHAD	July 15, 2013
BEDI SHIPPING LTD. Vs. COMMISSIONER OF CUSTOMS (IMPORTS)	July 26, 2013
BEERSINGH JAGATSINGH Vs. STATE OF MAHARASHTRA	March 15, 2013
BELA HITESH BHATT Vs. STATE OF MAHARASHTRA	May 6, 2013
BENTO ANTONIO GOMES ALIAS ANTONIO BENTO GOMES Vs. ROSARIO SALVADOR CARNEIRO	December 6, 2013
BERNARDO Vs. ESPERANZA MIRANDA	September 5, 2013
BESIL BARRATO Vs. INDIAN HOTEL COMPANY EMPLOYEES UNION	February 26, 2013
BESTECH HOSPITALITY PVT. LTD Vs. ASSISTANT COMMISSIONER	April 3, 2013
BHAGIRATHIBAI W/O CHANDRABHAN Vs. TANABAI W/O RAMCHANDRA ZANZAD	February 18, 2013
BHAGUBAI WALMIK KHANDAGALE Vs. SOCIAL FORESTRY DEPARTMENT SUDKE MALA	November 26, 2013
BHAGWAN ALIAS BAPU NARHARI BONDRE Vs. STATE OF MAHARASHTRA	March 4, 2013
BHAGWAN TRIMBAK AHIRRO Vs. STATE OF MAHARASHTRA	January 7, 2013
BHAGWANBABA SEVABHAVI SANSTHA Vs. STATE OF MAHARASHTRA, THROUGH ITS SECRETARY	July 23, 2013
BHAGWAT Vs. STATE OF MAHARASTRA	September 26, 2013
BHAGWAT APPA CHOPADE Vs. BABA SADASHIV METKARI	July 18, 2013
BHAGWAT RAJARAM PATIL Vs. STATE OF MAHARASHTRA	November 22, 2013
BHAGWATIBAI KHETAN Vs. ASHOKKUMAR BHAGWATI PRASAD KHETAN	November 29, 2013
BHAGYASHREE BHARGURAM MAHADIK Vs. EMPLOYEES STATE INSURANCE CORPORATION	September 5, 2013
BHAIYYA SUBHASH PANPATIL Vs. STATE OF MAHARASHTRA	September 24, 2013
BHALCHANDRA SHRAVAN PATIL Vs. STATE OF MAHARASHTRA	April 5, 2013
BHANDARI UDYOG LIMITED Vs. INDUSTRIAL FACILITATION COUNCIL	November 21, 2013
BHANUDAS BANDU THITE Vs. STATE OF MAHARASHTRA	April 5, 2013
BHARAT Vs. DIVISIONAL CASTE CERTIFICATE	August 29, 2013
BHARAT Vs. STATE OF MAHARASHTRA	January 29, 2013
BHARAT EATIRAM GHARAT Vs. STATE OF MAHARASHTRA	September 10, 2013
BHARAT INFRASTRUCTURE AND ENGINEERING PVT. LTD Vs. PARK DARSHAN CHS LTD	March 18, 2013
BHARAT INFRASTRUCTURE AND ENGINEERING PVT. LTD. Vs. ARK DARSHAN CHS LTD	March 11, 2013
BHARAT KANTILAL BUSSA Vs. SANJANA CRYOGENIC STORAGE LTD	March 4, 2013
BHARAT PETROLEUM CORPORATION LIMITED Vs. INCOME TAX	October 23, 2013
BHARAT PETROLEUM CORPORATION LIMITED Vs. VIDEOCON PROPERTIES LIMITED	October 19, 2013
BHARAT PETROLEUM CORPORATION LIMITED Vs. INCOME TAX	April 10, 2013
BHARAT PETROLEUM CORPORATION LTD Vs. HILL TOP CONSULTANTS PVT LTD	May 10, 2013
BHARAT PETROLEUM CORPORATION LTD Vs. PETROLEUM WORKMEN'S UNION	February 18, 2013
BHARAT S/O BAHADUR INGALE Vs. STATE OF MAHARASHTRA	March 20, 2013
BHARTIBEN SHAH Vs. GRACY THOMAS	January 21, 2013
BHARTIYA KAMGAR KARMACHARI MAHASANGH Vs. MAHARASHTRA STATE FINANCIAL CORPORATION	December 17, 2013
BHASKAR Vs. STATE OF MAHARASHTRA	April 3, 2013
BHASKAR S/O KATUJI PAL Vs. STATE OF MAHARASHTRA	September 30, 2013
BHASKAR S/O LAXMANRAO KADAM Vs. ADDITIONAL COLLECTOR	July 29, 2013
BHASKAR S/O RAMRAO BENGAL Vs. VIDYASHAKTI SHIKSHAN SANSTHA	July 5, 2013
BHASKAR S/O. SUBRAV JAGTAP Vs. PANDURANG S/O. BABURAO JAGTAP	July 26, 2013
BHAURAO Vs. GEETABAI	May 2, 2013
BHAURAO S/O JAGOJI JUNANKAR Vs. INDUBAI WD/O BHIMRAO DESHMUKH	May 2, 2013
BHAUSAHEB Vs. STATE OF MAHARASHTRA	December 3, 2013
BHAUSAHEB DATTATRAY PATIL Vs. ABASAHEB RAMCHANDRA PATIL	April 29, 2013
BHAUSAHEB S/O GANGARAM AHIRE Vs. SANGITA W/O BHAUSAHEB AHIRE	September 27, 2013
BHAUSAHEB SHRAVAN KUMAWAT Vs. SANTOSH MADHAVRAO VYAVHARE	August 7, 2013
BHAUSING GULAB PAWAR Vs. STATE OF MAHARASHTRA	January 15, 2013
BHAVARLAL GIRILAL JAT Vs. STATE OF MAHARASHTRA	August 12, 2013
BHAVNA W/O GANESH TARVEKAR Vs. HINDUSTAN PETROLEUM CORPORATION LMITED	March 15, 2013
BHIMRAO S/0 HARIMAN JAMNIK Vs. SAU. KAVITA BHIMRAO JAMNIK	July 3, 2013
BHIMRAO S/O KESHAO TELANG Vs. PRABHUDAS S/O PUNDLIK RANGARI	June 21, 2013
BHIMRAO SHAMRAO GAIKWAD Vs. STATE OF MAHARASHTRA	January 7, 2013
BHISSO GANESH GAONKAR Vs. GOVERNMENT OF GOA	November 22, 2013
BHIVA JANAJI CHAPTE Vs. STATE OF MAHARASHTRA	April 15, 2013
BHUJANG S/O. LAXMAN NIMAWAD Vs. STATE OF MAHARASHTRA	August 26, 2013
BHUMSINGH UDAYSINGH KACHWAY Vs. STATE OF MAHARASHTRA	January 29, 2013
BHUPEDRA YESHU KARADE Vs. STATE OF MAHARASHTRA	April 5, 2013
BHUPENDRA KALYANJI SHAH Vs. SUNITA VITHAL SURVEY	January 28, 2013
BHUPENDRA S/O GOVARDHANLAL Vs. STATE OF MAHARASHTRA	August 6, 2013
BHUSHAN PETORFILS PRIVATE LIMITED Vs. SANJAY KAKADE	April 17, 2013
BHUSHAN S. NADKARNI Vs. MELITA GOES	August 5, 2013
BHUSHAN S/O VIJAY AHIRE Vs. STATE OF MAHARASHTRA	February 14, 2013
BHUWANESHWAR RAJKISHORE Vs. TRIPATHI VERSUS NILKANTH NAGAR CO-OP. HOUSING SOCIETY	September 26, 2013
BHUWANESHWAR RAJKISHORE TRIPATHI HINDU Vs. NILKANTH NAGAR CO -OP HOUSING, SOCIETY	September 26, 2013
BILAL GULAM RASUL PATEL Vs. DIVISIONAL MAGISTRATE	December 21, 2013
BILKIS SHEIKH IBRHIM Vs. SCHEDULED TRIBE CASTE CERTIFICATE SCRUTINY COMMITTEE	August 8, 2013
BINGUMALLA VENKATA RAMANAIAH Vs. COAL INDIA LIMITED	July 4, 2013
BINOD RATAN SARKAR Vs. STATE OF MAHARASHTRA	July 31, 2013
BIOCHEM PHARMACEUTICAL INDUSTRIES LTD. Vs. INTERPHAR HEALTHCARE PRIVATE LIMITED	March 13, 2013
BIPIN KUMAR RAMSAGAR PANDIT @ SAXENA Vs. STATE OF MAHARASHTRA	September 23, 2013
BISMILLAH W/O MIRZA MUZAHID BEG Vs. MIRZA MUZAHID BEG AMAN	March 21, 2013
BLUE DART EXPRESS LIMITED Vs. MUNICIPAL CORPORATION OF GREAT MUMBAI	June 12, 2013
BLUE STAR LTD Vs. FARM FRESH FOOD PROCESSORS	April 25, 2013
BOARD OF TRUSTEES FOR JAWAHARLAL NEHRU PORT Vs. GATEWAY TERMINALS INDIA PVT. LTD	December 10, 2013
BOMBAY CONSTRUCTION AND ENGINEERING PVT.LTD. Vs. MEHTA FINSTOCK PVT.LTD	June 10, 2013
BOMBAY GOODS TRANSPORT ASSOCIATION Vs. MUMBAI METROPOLITAN REGION DEVELOPMENT AUTHORITY	December 24, 2013
BOMBAY INTELLIGENCE SECURITY (INDIA) LTD Vs. OIL & NATURAL GS CORPORATION LTD	April 9, 2013
BOSTIAO @ SEBI RODRIGUES Vs. STATE OF GOA	April 17, 2013
BRAMHADEV R DUBE Vs. STATE OF MAHARASHTRA	September 2, 2013
BRANCH MANAGER, UNITED INDIA INSURANCE COMPANY Vs. VIJAY VISHNUPANT KARANDIKAR	July 24, 2013
BRIGIDA DE SOUZA ALIAS BRIGIDA MIRANDA Vs. JULINO DE SOUZA	October 23, 2013
BRIHANMUMBAI MAHANAGARPALIKA Vs. ARVIND NEMCHAND VAKILWALA	October 8, 2013
BUDHASAO SITARAMSAO DHENGE Vs. V.G. KATGAYE	January 30, 2013
BUDREDDIN A. KHAN Vs. EXECUTIVE ENGINEER, MAHARASHTRA STATE ELECTRICITY DIST. CO. LTD	March 6, 2013
BUGUI DESSAI Vs. GOA UNIVERSITY, THROUGH ITS REGISTRAR	October 10, 2013
BULK SHIP MANAGEMENT S.E.A. Vs. BUNKERS ONBOARD THE SHIP M.V. AFRICAN EAGLE	February 4, 2013
CAITANO ANTONIO LOURENCO CRASTO Vs. ASSENCAO ANDRADE	November 12, 2013
CANDID DRUG DISTRIBUTORS Vs. WANBURY LIMITED	October 8, 2013
CAPTAIN MAKHAN LAL BARUA Vs. MIHIKA BARUA	September 2, 2013
CARGILL INDIA PRIVATE LIMITED Vs. ADINATH SAHAKARI SAKHAR KARKHANA LIMITED	September 12, 2013
CARGOTEC INDIA PVT. LTD. Vs. UNION OF INDIA	November 20, 2013
CATRINA FERNANDES E GOMES Vs. ANAND SUDHIR	August 22, 2013
CELINA ALMEIDA Vs. MINISTER OF URBAN DEVELOPMENT, STATE OF GOA	February 19, 2013
CENTRAL BANK OF INDIA Vs. PRABHAKAR GURUDAS SHIRODKAR	July 9, 2013
CENTRAL RAILWAY Vs. COMMISSIONER OF C. EX. AND CUS	February 8, 2013
CENTURY ENKA LTD Vs. KISHAN SAMBHAJI BIRADRA	January 8, 2013
CENTURY ENKA LTD Vs. CHAKRAPANI VASAHAT ROAD	January 8, 2013
CHADALAVADA INFRATECH LTD Vs. TATA CAPITAL FINANCIAL SERVICES LTD	November 25, 2013
CHAGAN S/O. RANBA GAIKWAD Vs. STATE OF MAHARASHTRA	January 31, 2013
CHAIRMAN/DIRECTOR Vs. SHOBHA M. DHORE	October 1, 2013
CHAMPAK BALU PATEL Vs. STATE	February 1, 2013
CHAMPAVATI SHYAM NAIK Vs. UMABAI B. PARULEKAR	June 19, 2013
CHAMRYA @ SAMARYA NOBLYA VASAVE Vs. PIRESINGH BHIMSINGH PADAVI	March 21, 2013
CHANDALMAL Vs. STATE OF MAHARASHTRA	June 24, 2013
CHANDRAKANT Vs. STATE OF MAHARASHTRA	November 21, 2013
CHANDRAKANT DEORAM KAMBLE Vs. THE STATE OF MAHARASHTRA	July 17, 2013
CHANDRAKANT G MODI Vs. SHREE RAM MILLS LTD	March 22, 2013
CHANDRAKANT KRISHNA JADHAV Vs. STATE OF MAHARASHTRA	October 29, 2013
CHANDRAKANT KRISHNA JADHAV Vs. CHANDRAKANT KRISHNA JADHAV	October 29, 2013
CHANDRAKANT NIVRUTI WAGH Vs. MANISHA C.WAGH	April 4, 2013
CHANDRAKANT PHOOLCHAND SANGHVI Vs. ANILKUMAR PHOOLCHAND SANGHVI	June 20, 2013
CHANDRAKANT SHRIRAM SHARMA Vs. STATE OF MAHARASHTRA	December 13, 2013
CHANDRAPRAKASH S/O NILKANTH SURYAWANSHI Vs. STATE OF MAHARASHTRA	December 21, 2013
CHANDRASHEKHAR Vs. MADHURI CHANDRASHEKHAR RAUT	February 15, 2013
CHANDRASHEKHAR BHAYAJI KHAWALE Vs. STATE OF MAHARASHTRA, THROUGH ITS COLLECTOR	September 30, 2013
CHANDRASHEKHAR KASHINATH PATANGE Vs. RAMESH KASHINATH PATANGE	March 19, 2013
CHANDRASHEKHAR S/O MANOHAR TANKSALE Vs. PANDHARINATH	August 20, 2013
CHANDRASHEKHAR VINAYAK WARGANE Vs. STATE OF MAHARASHTRA	October 19, 2013
CHANDRAVATI JYOTISWARUP VALMIKI Vs. ASSISTANT MUNICIPAL COMMISSIONER	March 6, 2013
CHARANDAS S/O BHIWAJI RAMTEKE Vs. NEW INDIA ASSURANCE COMPANY LTD	August 16, 2013
CHARLES DE SOUZA Vs. STATE OF GOA	January 16, 2013
CHARULATA @ RENUKA HARESH LULLA Vs. GUL KHANCHAND GIDWANI	January 23, 2013
CHARUMATHI KANNAPPA MUDALIAR Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY	July 15, 2013
CHAURANGI BUILDERS & DEVELOPERS PVT LTD Vs. MAHARASHTRA AIRPORT DEVELOPMENT COMPANY LTD	November 29, 2013
CHAYA Vs. NIL	April 17, 2013
CHEMIPEX Vs. SHLOK CHEMICALS	January 21, 2013
CHETAN ANAND SHETTY Vs. INDRAJEET CHANDRASEN SHIROLE	February 22, 2013
CHHATRAPATI JANRAO SONONE Vs. D I G PRISONS NAGPUR	December 4, 2013
CHIEF EXECUTIVE OFFICER Vs. VAIJINATH S/O ABASAHEB SHINDE	March 6, 2013
CHIEF EXECUTIVE OFFICER Vs. SATISH	July 2, 2013
CHIEF EXECUTIVE OFFICER Vs. VAIJINATH	May 6, 2013
CHIEF EXECUTIVE OFFICER, ZILLA PARISHAD, BEED Vs. ASSISTANT LABOUR COMMISSIONER AND CONTROLLING AUTHORITY	November 27, 2013
CHIEF OFFICER Vs. HARIHAR PANDUARANG PATWARDHAN	February 21, 2013
CHIEF SECRETARY Vs. DIRECTOR OF TRANSPORT	October 23, 2013
CHINTAMAN GOVIND CHAKRADEV Vs. STATE OF MAHARASHTRA	July 12, 2013
CHINTAMANI BALARAM KADAM Vs. STATE OF MAHARASHTRA	August 22, 2013
CHINTAN UPADHYAY Vs. HEMA UPADHYAY	May 10, 2013
CHITRA CHINTAMAN KOLEKAR Vs. GOVERNMENT OF MAHARASHTRA	September 19, 2013
CHUDAMAN Vs. STATE OF MAHARASHTRA	November 29, 2013
CHUNILAL Vs. SUNITA RAMKISHAN KAMBLE	August 20, 2013
CIPLA LIMITED Vs. REGISTRAR OF TRADE MARKS	September 23, 2013
CIT Vs. ADYA OIL & CHEMICALS LTD.	January 15, 2013
CIT Vs. BINANI METALS LTD.	January 17, 2013
CIT Vs. MEETA MACHINE TOOLS	March 5, 2013
CIT Vs. PURSARTH TRADING CO. (P) LTD.	March 13, 2013
CIT Vs. EASTERN CERAMICS LTD.	July 1, 2013
CIT Vs. GANESH POLYCHEM LTD.	March 19, 2013
CIT Vs. SADIA SHAIKH	December 2, 2013
CIT Vs. AAFLOAT TEXTILE (INDIA) LTD.	January 7, 2013
CIT Vs. OCB ENGINEERS	March 7, 2013
CIT Vs. JYOTICHAND B. SARAF & SONS (P.) LTD.	March 1, 2013
CIT Vs. SURESHCHAND S. JAIN	February 5, 2013
CIT Vs. CONVERGENCE	January 7, 2013
CIT Vs. JOGANI CONSTRUCTIONS LTD.	March 15, 2013
CIT Vs. SANKALP CONSUMER PRODUCTS (P.) LTD.	March 19, 2013
CIT Vs. BEENA RATHI	January 24, 2013
CIT Vs. CHHAYA B. PAREKH	January 24, 2013
CIT Vs. KARDA CONSTRUCTIONS (P.) LTD.	February 25, 2013
CIT (LARGE TAX PAYER UNIT) Vs. LUBRIZOL INDIA LTD.	February 1, 2013
CITY AND INDUSTRIAL DEVELOPMENT CORPORATION Vs. PERCIVAL JOSEPH PATEIRA	March 6, 2013
CLASSIC SHARE & STOCK BROKING SERVICES LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX	March 7, 2013
COLLIN MAKSON Vs. THE STATE OF GOA	August 13, 2013
COMMISSIONER AKOLA MUNICIPAL CORPORTION Vs. BHALCHANDRA	April 29, 2013
COMMISSIONER OF CENTRAL EXCISE Vs. O.N.G.C. LTD.	March 7, 2013
COMMISSIONER OF CENTRAL EXCISE Vs. RUDRA INDUSTRIES	February 18, 2013
COMMISSIONER OF CENTRAL EXCISE Vs. M/S. PRATIMA FURNITURE AND DECORATORS	November 26, 2013
COMMISSIONER OF CENTRAL EXCISE Vs. CEAT LTD	July 8, 2013
COMMISSIONER OF CUS. & C. EX. Vs. COLFAX LAB. (I) (P) LTD.	February 11, 2013
COMMISSIONER OF CUSTOMS Vs. H.P. JOSHI & CO.	July 10, 2013
COMMISSIONER OF CUSTOMS Vs. M.D. SHIPPING AGENCY	August 12, 2013
COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE Vs. PANKAJ JAJU	November 18, 2013
COMMISSIONER OF INCOME TAX Vs. CARLYLE INDIA ADVISORS (P.) LTD.	February 22, 2013
COMMISSIONER OF INCOME TAX Vs. PRABHU STEEL INDUSTRIES LTD.	July 3, 2013
COMMISSIONER OF INCOME TAX Vs. INCOME TAX SETTLEMENT COMMISSION	August 30, 2013
COMMISSIONER OF INCOME TAX Vs. BENNETT COLEMAN & CO. LTD	February 26, 2013
COMMISSIONER OF INCOME TAX Vs. UHDE INDIA P. LTD.	March 6, 2013
COMMISSIONER OF INCOME TAX Vs. HINDUSTAN PETROLEUM CORPORATION LTD.	March 7, 2013
COMMISSIONER OF INCOME TAX Vs. PUSHPARTHY PACKS (P.) LTD.	November 28, 2013
COMMISSIONER OF INCOME TAX Vs. M/S. PETALS ENGINEERS PVT LTD	November 11, 2013
COMMISSIONER OF INCOME TAX Vs. INCOME TAX SETTLEMENT COMMISSION	October 21, 2013
COMMISSIONER OF INCOME TAX Vs. HEDE CONSULTANCY COMPANY PVT. LTD	October 23, 2013
COMMISSIONER OF INCOME TAX Vs. ADHIKARI BROTHERS TELEVISION NETWORKS LTD.	January 17, 2013
COMMISSIONER OF INCOME TAX Vs. SUPREME INDUSTRIES LTD.	January 17, 2013
COMMISSIONER OF INCOME TAX Vs. FOSECO INDIA LTD.	March 8, 2013
COMMISSIONER OF INCOME TAX Vs. SOMANY EVERGREE KNITS LTD	March 21, 2013
COMMISSIONER OF INCOME TAX Vs. SEVAK PHARMA PVT. LTD	March 22, 2013
COMMISSIONER OF INCOME TAX Vs. NALIN P. SHAH (HUF)	March 4, 2013
COMMISSIONER OF INCOME TAX Vs. REGALIA APPARELS PVT. LTD.	March 7, 2013
COMMISSIONER OF INCOME TAX Vs. NATHPA JHAKRI JOINT VENTURE	April 18, 2013
COMMISSIONER OF INCOME TAX Vs. ACKRUTI CITY LTD	February 22, 2013
COMMISSIONER OF INCOME TAX Vs. PATNI COMPUTER SYSTEMS LIMITED	February 28, 2013
COMMISSIONER OF INCOME TAX Vs. VISHAL TEKNIKS (CIVIL) PVT. LTD	February 28, 2013
COMMISSIONER OF INCOME TAX Vs. GLENMARK PHARMACEAUTICAL LTD	January 8, 2013
COMMISSIONER OF INCOME TAX Vs. MALHAR INFORMATION SERVICES	January 8, 2013
COMMISSIONER OF INCOME TAX Vs. PETROLEUM INDIA INTERNATIONAL	January 10, 2013
COMMISSIONER OF INCOME TAX Vs. ASIAN PAINTS (INDIA) LTD	January 14, 2013
COMMISSIONER OF INCOME TAX Vs. AKIL GULAMALI SOMJI	January 15, 2013
COMMISSIONER OF INCOME TAX (CENTRAL) Vs. IINCOME TAX SETTLEMENT COMMISSION(ITSC)	June 13, 2013
COMMISSIONER OF INCOME TAX (TDS) Vs. PIRAMAL HEALTHCARE LTD.	January 16, 2013
COMMISSIONER OF INCOME TAX - 6 Vs. MAHINDRA LIFESPACE DEVELOPERS LTD.	March 1, 2013
COMMISSIONER OF INCOME TAX-1 Vs. YATISH TRADING CO. (P.) LTD.	January 28, 2013
COMMISSIONER OF INCOME TAX-7 Vs. RENATO FINANCE AND INVESTMENT LTD.	March 4, 2013
COMMISSIONER OF INCOME TAX-I Vs. M/S. LARK CHEMICALS LTD.	August 6, 2013
COMMISSIONER OF INCOME-TAX Vs. BLUE STAR LTD	March 7, 2013
COMMISSIONER OF INCOME-TAX Vs. PRIMA PAPER AND ENGINEERING INDUSTRY	April 18, 2013
COMMISSIONER OF INCOME-TAX-I Vs. VIKHE PATIL FOUNDATION	December 3, 2013
COMMISSIONER, CORPORATION OF CITY OF PANAJI Vs. SUBHASH R. PRABHU	September 4, 2013
COMMUNIDADE OF CHORAO Vs. BABUSO B BANDODKAR	September 27, 2013
COMMUNIDADE OF CHORAO Vs. ANANT MAHADEV CHODANKAR	September 27, 2013
COMMUNIDADE OF CHORAO, REPRESENTED BY ITS SPECIAL ATTORNEY Vs. BABUSO B. BANDODKAR	September 27, 2013
COMMUNIDADE OF PILERNE Vs. SOMAKANT LAXIMAN PILANKAR	October 28, 2013
COMMUNIDADE OF QUITOL Vs. PRESIDENT FABRICA OF BETUL CHURCH	July 26, 2013
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CONROS STEELS PVT. LTD. Vs. LU. QIN (HONG KONG) COMPANY LTD.	May 10, 2013
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CONSULATE GENERAL OF IRAN Vs. BALDOTA BROTHERS	March 18, 2013
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COSMOS PREMISES PVT. LTD. Vs. STATE OF GOA	December 23, 2013
CPEC ENGINEERING LTD Vs. BOMBAY MERCANTILE CO-OPERATIVE BANK LTD	December 17, 2013
CRICKET ASSOCIATION OF BIHAR Vs. BOARD OF CONTROL FOR CRICKET IN INDIA	July 30, 2013
D J EXIM INDIA PVT LTD Vs. STATE BANK OF INDIA	November 28, 2013
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D.B. BANDODKAR & SONS PVT. LTD Vs. ASST. COMMISSIONER OF INCOME TAX	February 25, 2013
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DADA Vs. THE STATE OF MAHARASHTRA	July 2, 2013
DADARAO SITARM PARWE Vs. STATE OF MAHARASHTRA	April 5, 2013
DADASAHEB RAOSAHEB MATKAR Vs. JANABAI DADASAHEB MATKAR	August 30, 2013
DAGADU GORAKH PATIL Vs. SHIVAJI JETHYA WALVI	December 20, 2013
DAGDU SITAB TADVI Vs. STATE OF MAHARASHTRA	February 13, 2013
DALAL & BROACHA STOCK BROKING PVT LTD Vs. ASSTT COMMISSIONER OF INCOME TAX	May 7, 2013
DALLAH ALBARAKA INVESTMENT CO LTD Vs. ZINNIA MEHERNOOSH KHAJITIA	December 9, 2013
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DAMU DAGDU PATIL Vs. DILIPSINGH PRATAPSINGH PATIL	July 31, 2013
DARSHANA GANESH KANAVAJE Vs. MAHARASHTRA STATE ROAD TRANSPORT CORPORATION	October 24, 2013
DASHARATH BHAGUJI JADHAV Vs. KISAN BHAGUJI JADHAV	December 13, 2013
DASHRATH DADA SALUNKHE Vs. STATE OF MAHARASHTRA	June 11, 2013
DASHRATH K. KAMBLI Vs. GOA UNIVERSITY	November 11, 2013
DASHRATH RAJARAM SOLANKE Vs. EXECUTIVE ENGINEER, CHIEF GATE ERECTION UNIT	March 22, 2013
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DATTA LAXMAN SHINDE Vs. STATE OF MAHARASHTRA	March 11, 2013
DATTA S. NADKARNI Vs. SALCETE FINANCE CO	July 5, 2013
DATTAK VASTI SANTHA SAMANVAY SAMITI MUMBAI Vs. COMMISSIONER, BRIHAN MUMBAI MUNICIPAL CORPORATION MUMBAI MAHANAGAR PALIKA	July 18, 2013
DATTARAM @ PREMANAND GAWAS Vs. STATE OF GOA	August 6, 2013
DATTARAM SAWANT Vs. NAGUESH KOCHKAR	November 21, 2013
DATTATRAY Vs. STATE OF MAHARASHTRA	September 24, 2013
DATTATRAYA Vs. STATE OF MAHARASHTRA	October 22, 2013
DATTATRAYA LAXMAN RAKH Vs. STATE OF MAHARASHTRA	December 2, 2013
DATTATRAYA MAROTRAO SAKHARE Vs. HONBLE MINISTER, FOOD AND CIVIL SUPPLY DEPARTMENT, MAHARASHTRA STATE MUMBAI	January 15, 2013
DATTATRAYA RAMCHANDRA JADHAV Vs. STATE OF MAHARASHTRA	August 21, 2013
DATTATRAYA SHANKAR KARADE Vs. MAHARASHTRA HOUSING	August 7, 2013
DATTU MENGU SHENDE Vs. STATE OF MAHARASHTRA	January 15, 2013
DATTU MURLIDHAR BABUL Vs. THE STATE OF MAHARASHTRA	August 30, 2013
DAWOODALI N ISRANI Vs. STATE OF MAHARASHTRA	January 16, 2013
DAYA SUBHASH TIWARI Vs. KASHINATH LALTA TIWARI	August 23, 2013
DAYANAND G. NARVEKAR Vs. STATE	July 15, 2013
DECCAN CHRONICLE HOLDINGS LIMITED Vs. L&T FINANCE LIMITED	August 8, 2013
DECCAN CHRONICLE HOLDINGS LTD Vs. AVIOTECH PVT. LTD	February 4, 2013
DECCAN CHRONICLE HOLDINGS LTD Vs. DECCAN CHRONICLE HOLDINGS LTD AND OTHERS	February 4, 2013
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DECMAE Vs. STATE OF GOA	August 30, 2013
DEELIP Vs. STATE OF MAHARASTRA	May 2, 2013
DEELIP S/O VISHWANATH PATIL Vs. SPECIAL LAND ACQUISITION OFFICER	May 6, 2013
DEEPAK Vs. STATE OF MAHARASHTRA	January 18, 2013
DEEPAK @ PRADEEP SHRIRAM DHAVLE Vs. STATE OF MAHARASHTRA	June 10, 2013
DEEPAK BAJIRAO SHELKE Vs. STATE OF MAHARASHTRA	October 11, 2013
DEEPAK DALVIRSINGH SISODIA Vs. THE STATE OF MAHARASHTRA	August 12, 2013
DEEPAK DHONDIBA DESHMUKH Vs. STATE OF MAHARASHTRA	September 25, 2013
DEEPAK FERTILIZERS AND PETROCHEMICALS CORPORATION LTD Vs. COMMISSIONER OF CENTRAL EXCISE	March 6, 2013
DEEPAK L BHANDARE Vs. DURGA DEEPAK BHANDARE	September 23, 2013
DEEPAK MAHESH JAISWAL Vs. STATE OF MAHARASTRA	July 22, 2013
DEEPAK NARAYAN JOSHI Vs. HINDUSTAN ORGANIC CHEMICALS LIMITED	May 8, 2013
DEEPAK RAMDEO JAISWAL Vs. STATE OF MAHARASHTRA	January 22, 2013
DEEPAK REMDEO JAISWAL Vs. STATE OF MAHARASHTRA	January 12, 2013
DEEPSINGH Vs. STATE OF MAHARASHTRA	June 14, 2013
DEFENCE ESTATE OFFICER Vs. DAMODHAR	August 20, 2013
DELIA DSOUZA Vs. ARCHIBALD DSOUZA	March 7, 2013
DELOITTE CONSULTING INDIA PVT.LTD Vs. ASSISTANT COMMISSIONER OF INCOME-TAX	January 30, 2013
DELUX PLASTIC INDUSTRIES Vs. MAHARASHTRA STATE FINANCE CORPORATION	December 6, 2013
DEMPO MINING CORPORATION PVT. LTD. Vs. PRADIT NAIK AND ORS.	July 30, 2013
DENA BANK Vs. APPLE FINANCE LIMITED	September 26, 2013
DENA BANK Vs. THOMAS SALVADOR MENEZES @ SALVADOR MENEZES	October 18, 2013
DENTAL COLLEGE & HOSPITAL Vs. GOVERNMENT OF INDIA	July 24, 2013
DENTAL COLLEGE & HOSPITAL OF THE VIDARBHA YOUTH WELFARE SOCIETY Vs. GOVERNMENT OF INDIA, MINISTRY OF HEALTH & FAMILY WELFARE	July 25, 2013
DEPUTY COLLECTOR Vs. FRANCISCO CHATEAUBRIAND	August 30, 2013
DEPUTY COLLECTOR Vs. CARLOS FLAVIANO FERREIRA DE MESQUITA	August 22, 2013
DEPUTY COLLECTOR AND S. D.O., LAND ACQUISITION OFFICER Vs. ISIDORO GRACIAS	July 5, 2013
DEPUTY COLLECTOR AND S.D.O. & L.A.O., SUB-DIVISION, PANAJI Vs. FILOMENA DA FRANSCO BARRETO	September 2, 2013
DEPUTY COLLECTOR, MARMUGAO Vs. TOME CARVALHO	September 3, 2013
DEVAJI RAMA PADAVE Vs. STATE OF MAHARASHTRA	February 4, 2013
DEVANAND LAXMANRAO JAMNIK Vs. STATE OF MAHARASHTRA	June 24, 2013
DEVAPPA SHABA NAIK DESSAI Vs. KESAR GANESH NAIK DESAI	March 21, 2013
DEVBAHADUR JAIKRUSHNA DAGAL Vs. STATE OF MAHARASHTRA	February 4, 2013
DEVENDRA S/O. NILKANTH DESHMUKH Vs. MINISTRY OF HUMAN RESOURCE DEVELOPMENT, GOVERNMENT OF INDIA	October 19, 2013
DEVENDRA VASANTRAO NAGMOTE Vs. STATE OF MAHARASHTRA	January 24, 2013
DEVIDAS Vs. PRATIBHA	June 17, 2013
DEVIDAS S/O DASHRATH WIRUTKAR Vs. SHETKARI SHIKSHAN SANSTHA	July 1, 2013
DEVKABAI CHAUDAMAN PATIL Vs. SANTOSH SUPADU PATIL	January 23, 2013
DHAGADU DHONDIBA DHUMAL Vs. DHANAJI DHONDIBA PACHPUTE	July 26, 2013
DHANAJI DIGAMBAR GAIKWAD Vs. STATE OF MAHARASHTRA	March 13, 2013
DHANAJI R. RANE Vs. STATE OF GOA	August 13, 2013
DHANANJAY Vs. THE STATE OF MAHARASHTRA	October 7, 2013
DHANANJAY NAMDEO GOLE Vs. THE STATE OF MAHARASHTRA	October 3, 2013
DHANWARDHINI INVESTMENT & FINANCE PRIVATE LIMITED Vs. ARUNA RAMCHANDRA SONTAKE	October 9, 2013
DHARMARAJ DAGDU GANPATIL Vs. STATE OF MAHARASHTRA	April 10, 2013
DHARMENDRA MUNIB GUPTA Vs. STATE OF MAHARASHTRA	July 16, 2013
DHARMESH S. SALIAN Vs. TRAVEL AGENTS FEDERATION OF INDIA	January 7, 2013
DHFL VENTURE CAPITAL FUND Vs. INCOME TAX OFFICER	June 14, 2013
DHIRENDRA ALIAS BITU RANJIT THAKKAR Vs. MAHENDRA BALBHADRA THAKKAR	July 16, 2013
DHL LOGISTICS PRIVATE LIMITED Vs. DHL SUPPLY CHAIN INDIA PRIVATE LIMITED	December 17, 2013
DHONDIBA NAMDEORAO BHOSALE Vs. SYED ISMAIL SYED ASADULLA	June 24, 2013
DHONDIRAM BALU DHOTRE Vs. STATE OF MAHARASHTRA	January 28, 2013
DIAMOND & GEM DEVELOPMENT CORPORATION LIMITED Vs. M/S. MOREX PETROCHEM PRIVATE LIMITED	March 1, 2013
DIAMOND JUBILEE HIGH SCHOOL Vs. STATE OF MAHARASHTRA	July 5, 2013
DIGAMBAR MANOHAR SATAM Vs. STATE OF MAHARASTRA	August 29, 2013
DIGAMBAR S/O JAIWANTA LANGOTE Vs. STATE OF MAHARASHTRA	January 9, 2013
DIGAMBAR S/O MAROTI AMLE Vs. SHANTABAI RAMKRUSHNA GIRHE	April 4, 2013
DIGAMBAR S/O RAMBHAU JADHAVAR Vs. STATE OF MAHARASHTRA	December 23, 2013
DIGAMBAR SON OF HARIBHAU PAJGADE Vs. NIKHIL WAGLE	February 4, 2013
DIKSHA RAJKUMAR HINDUJA Vs. LACHIRAM GODHARAM HINDUJA	August 6, 2013
DILIP Vs. STATE OF MAHARASHTRA	March 26, 2013
DILIP Vs. THE STATE OF MAHARASHTRA	June 20, 2013
DILIP BABASAHEB LONDHE Vs. STATE	August 21, 2013
DILIP CHHAGANLAL DAVE Vs. PRAMILA @ PISTA CHHAGANLAL DAVE	January 24, 2013
DILIP GULABRAO DANDEKAR Vs. STATE OF MAHARASHTRA	November 27, 2013
DILIP JANABA KAMBLE Vs. STATE OF MAHARASHTRA	August 20, 2013
DILIP LAXMAN KHANDEKAR Vs. STATE OF MAHARASTRA	February 28, 2013
DILIP SHANKAR KHUJAT Vs. STATE OF MAHARASHTRA	April 2, 2013
DILIP VASANTRAO SONAWANE Vs. STATE OF MAHARASHTRA	February 27, 2013
DILIPKUMAR HIRACHAND JAIN Vs. DENA BANK	September 4, 2013
DINESH Vs. STATE OF MAHARASHTRA	April 24, 2013
DINESH Vs. COLLECTOR, NAGPUR	December 12, 2013
DINESH @ DHEBARYA VIRENDRA BHATKAR Vs. STATE OF MAHARASHTRA	July 24, 2013
DINESH @ PAPPU DNYANDEO ALKUTE Vs. STATE OF MAHARASHTRA	August 23, 2013
DINESH BHAGUJI KANDHARE Vs. STATE OF MAHARASHTRA	April 4, 2013
DINESH DADARAO Vs. SWATI DINESH JAYLE	July 11, 2013
DINESH HILAL MAHAJAN Vs. STATE OF MAHARASHTRA	October 18, 2013
DINESH KALYAJI GALA Vs. STATE OF MAHARASHTRA	February 12, 2013
DINESH RAMCHANDRA SAWANT Vs. SHIVAJI RAMCHANDRA SAWANT	June 26, 2013
DINESH S/O.JAMUNAPRASAD MATHURIA Vs. STATE OF MAHARASHTRA	October 1, 2013
DINKAR Vs. THE STATE OF MAHARASHTRA	August 29, 2013
DINKAR NAMDEO SAWANT Vs. STATE OF MAHARASHTRA	January 22, 2013
DINKAR S/O KISANRAO WARADE Vs. GAJANAN PRASAD SAHAKARI GRUH TARAN SANSTHA	July 16, 2013
DINKAR S/O SURYABHANRAO SHINDE Vs. STATE OF MAHARASHTRA	June 13, 2013
DIPAK CHANDRAKANT SHIRKE Vs. NILESH MAROTRAO NAGOLKAR	December 21, 2013
DIPAK S/O YOHAN SHINDE Vs. STATE OF MAHARASHTRA	December 17, 2013
DIPAK S/O. AMBADAS GAIKWAD Vs. STATE OF MAHARASHTRA	June 24, 2013
DIRECTOR OF EDUCATION Vs. BHATIKAR MODEL HIGH SCHOOL	July 9, 2013
DIRECTOR OF INCOME TAX Vs. G.K.R. CHARITIES	March 8, 2013
DIRECTOR OF INCOME TAX Vs. WNS GLOBAL SERVICES (UK) LTD.	February 13, 2013
DIRECTOR OF INCOME TAX Vs. HONGKONG & SHANGHAI BANKING CO. LTD.	January 17, 2013
DIRECTOR OF INCOME TAX (INTERNATIONAL TAXATION) Vs. PRUDENTIAL ASSURANCE CO. LTD	January 10, 2013
DIRECTOR OF INCOME TAX (INTERNATIONAL TAXATION) Vs. CHIRON BEARING GMBH AND CO	January 8, 2013
DIRECTOR OF INCOME TAX (INTERNATIONAL TAXATION) Vs. UNIVERSAL INTERNATIONAL MUSIC B.V.	February 8, 2013
DIRECTOR OF INCOME TAX (IT)-II Vs. BNP PARIBUS SA	February 14, 2013
DIRK INDIA PRIVATE LIMITED Vs. MAHARASHTRA STATE ELECTRICITY GENERATION COMPANY LIMITED	March 19, 2013
DISHA CONSTRUCTION Vs. JAYSEN S. MASTAKAR	September 16, 2013
DIVISION MANAGER RELIANCE GENERAL INSURANCE CO LTD Vs. LAKSHMI MAHADEV	April 30, 2013
DIVISIONAL CONTROLLER, MAHARASHTRA STATE ROAD TRANSPORT CORPORATION Vs. NASHIK PANCHWATI PANJRAPOL TRUST	October 3, 2013
DIVISIONAL MANAGER, THE NEW INDIA ASSURANCE COMPANY LTD. Vs. MAHADEO S/O MAROTI YETE	August 13, 2013
DIVYESH VAL Vs. STATE OF MAHARASHTRA	July 31, 2013
DNYANANDA SAMEER NILEKAR Vs. STATE OF MAHARASHTRA	July 26, 2013
DNYANDEO MOHAN SALUNKE Vs. STATE OF MAHARASHTRA	May 10, 2013
DNYANDEV S/O ASARAM PALVE Vs. SUNITA W/O DNYANDEV PALVE	April 2, 2013
DNYANESH MAHARAO Vs. SANATHAN SANSTHA	May 9, 2013
DNYANESHWAR Vs. STATE OF MAHARASHTRA, THROUGH POLICE	October 9, 2013
DNYANESHWAR KARBHARI DONGRE Vs. STATE OF MAHARASHTRA	September 19, 2013
DNYANESHWAR RAMCHANDRA SURYAWANSHI Vs. STATE OF MAHARASHTRA	January 7, 2013
DNYANESHWAR S/O RAMNATH Vs. STATE OF MAHARASHTRA	March 14, 2013
DNYANESHWAR S/O. KARBHARI DONGRE Vs. STATE OF MAHARASHTRA	September 21, 2013
DNYANOBA LAXMAN TIDKE Vs. STATE OF MAHARASHTRA	January 11, 2013
DOMINGOS A.FERNANDES Vs. BAPTISTA SAO FRANCISCO FERNANDES	December 9, 2013
DOMNIC DSOUZA Vs. JULIE DMELLO	October 29, 2013
DR. AKSHAY KANTILAL MEHTA Vs. KANTILAL MEHTA & MRS. INDUBEN MEHTA	July 2, 2013
DR. ASHOK Vs. VINKAR BHAVAN	November 13, 2013
DSL ENTERPRISES PRIVATE LIMITED Vs. N.C.CHANDRATRE	February 21, 2013
DURGAPRASAD S/O MADANLAL SUWARNAKAR Vs. STATE OF MAHARASHTRA	January 3, 2013
DURGESH YUVRAJ RAHANGDALE Vs. RAJNI KRUSHNADATTA UKEY	August 6, 2013
DUROCRETE CONSTRUCTION QUALITY RATING AGENCY PVT. LTD Vs. RAMCHANDRA SUDHAKAR SOMAN	December 11, 2013
DY. CHIEF OFFICER, GOA INDUSTRIAL DEVELOPMENT CORPORATION Vs. JESUS ALBERTO BASILO MOZART COSTABIR	March 8, 2013
DY. COLLECTOR & S. D.O., SUB DIVISION Vs. KISHOR V. KHARANGATE	March 1, 2013
DY. COLLECTOR & S.D.O. Vs. OLAVO OZARIO SALDHANA	January 3, 2013
DYNACRAFT AIR CONTROLS Vs. SNEHA JOSHI	February 8, 2013
E-CITY ENTERTAINMENT (I) PVT LIMITED Vs. IMAX CORPORATION	June 10, 2013
E-SQUARE LEISURE PVT. LTD Vs. K.K.DANI CONSULTANTS	February 1, 2013
EAGLE AGRO FARM PRIVATE LIMITED Vs. EAGLE SORAJ TOWNSHIPS PRIVATE LTD	December 24, 2013
EAST INDIA CONSTRUCTION COMPANY Vs. UNION OF INDIA	April 25, 2013
EDC LIMITED Vs. PENTHOUSE BUILDERS PVT LTD	December 5, 2013
EDIFICE DEVELOPERS AND PROJECT ENGINEERS LTD Vs. ESSAR PROJECTS (INDIA) LTD	January 4, 2013
EDIFICE DEVELOPERS AND PROJECT ENGINEERS LTD Vs. M/S. ESSAR PROJECTS (INDIA) LTD	January 3, 2013
EDWIN ALFRED MORAES Vs. THE STATE OF MAHARASHTRA	October 22, 2013
EDWIN ANTONIO DE MONTE FURTADO Vs. JAWAHARLAL ANTONIO DE MONTE FURTADO	September 2, 2013
EELECTION COMMISSIONER Vs. SHIVAJI LAXMAN SAHAN	July 26, 2013
EFREGINA D'SOUZA Vs. DEPUTY COLLECTOR & SUB-DIVISIONAL	March 1, 2013
EKNATH Vs. STATE OF MAHARASHTRA	January 11, 2013
EKNATH S/O. LAXMAN GAIKWAD Vs. STATE OF MAHARASHTRA	October 4, 2013
EKNATH VISHNU NAIK Vs. THE STATE OF MAHARASHTRA	December 12, 2013
EMPLOYEES STATE INSURANCE CORPORATION Vs. SANDHYA CAFE	July 3, 2013
ENERCON LTD Vs. KISHOR B PATEL	January 29, 2013
ENGINEERS COMBINE Vs. UNION BANK OF INDIA, REP. BY SENIOR	February 28, 2013
ESSAR INVESTMENTS LTD Vs. UNION OF INDIA	March 21, 2013
ESSAR PROJECTS LTD Vs. EDIFICE DEVELOPERS AND PROJECTS ENGINEERS LTD	January 4, 2013
ESSAR STEEL INDIA LIMITED Vs. NEW INDIA ASSURANCE CO. LTD	May 8, 2013
ESTHER MANICKAM Vs. MUNICIPAL CORPORATION OF GREATER	September 27, 2013
ETISALAT MAURITIUS LTD Vs. ETISALAT DB TELECOM PVT. LTD	November 18, 2013
EURICO DA SILVA Vs. SPECIAL LAND ACQUISITION OFFICER	October 4, 2013
EUROTEX INDUSTRIES & EXPORTS LTD. Vs. STATE OF MAHARASHTRA	March 8, 2013
EVEREST ENTERPRISES Vs. AIRPORT AUTHORITY OF INDIA	July 1, 2013
EXPORT CREDIT GUARANTEE CORPORATION OF INDIA LTD Vs. ADDITIONAL COMMISSIONER OF INCOME TAX	January 11, 2013
FAIRFIELD ATLAS LIMITED Vs. UNION OF INDIA	June 19, 2013
FAIZAN AHMED ABDUL WAHAB SHAH Vs. STATE OF MAHARASHTRA	October 25, 2013
FARHAN NASIR KHAN Vs. STATE OF MAHARASHTRA	September 3, 2013
FAROOQUE FATEH MOHAMMAD SARKHEL Vs. STATE OF MAHARASHTRA	September 16, 2013
FATIMA CORREA NEE FATIMA YAKUB ALI Vs. HASINA MOHAMED	September 19, 2013
FEHAMEEDA BEGUM Vs. ABDUL HAFIZ	February 11, 2013
FERNANDO JORGE COLACO Vs. UMESH KARN	July 18, 2013
FILOMENA ANDRADE Vs. GANASHAM XANU ARLEKAR	April 4, 2013
FIMIDABEE W/O ABDUL GAFFAR Vs. KALIM KHAN	October 10, 2013
FORBES & COMPANY LTD. Vs. OFFICIAL LIQUIDATOR OF THE HON'BLE BOMBAY HIGH COURT	August 23, 2013
FORBO SIEGLING MOVEMENT SYSTEMS INDIA PVT LTD Vs. UNION OF INDIA	May 10, 2013
FOUNTAINHEAD PROMOTIONS AND EVENTS PVT LTD Vs. GITANJALI LIFESTYLE LTD	July 15, 2013
FRANCIS DSA Vs. STATE OF GOA	May 8, 2013
FRANCISCO D'COSTA Vs. FRANCISCO XAVIER D'COSTA	December 17, 2013
FRANCISCO X. JACQUES Vs. DIRECTORATE OF PANCHAYATS	February 12, 2013
FRANCISCO XAVIER FERRAO Vs. PROF. FILOMENO BONIFACIO DE	March 8, 2013
FRONTIER CYCLE INDUSTRIES PVT.LTD Vs. UNION OF INDIA	January 23, 2013
GADBAD S/O BHAVDU SONNE Vs. RAMRAO S/O BHAVDU SONNE	January 17, 2013
GADDU ZARAUNKAR Vs. VILLAGE PANCHAYAT OF VELIM	December 11, 2013
GAGANDEEP SINGH Vs. STATE OF MAHARASHTRA	October 23, 2013
GAHIHINATH Vs. KAUSALYABAI	September 5, 2013
GAJANAN BABANRAO JADHAV Vs. STATE OF MAHARASHTRA	December 11, 2013
GAJANAN LAXMINARAYAN PEDHIWAL Vs. SANT GADGE BABA AMRAVATI UNIVERSITY,AMRAVATI	March 20, 2013
GAJANAN S/O GULABRAO BUL Vs. STATE OF MAHARASHTRA	November 13, 2013
GAJANAN S/O. SUBHASHRAO SURYAWANSHI Vs. SHARAD NAMDEO PAWAR	August 23, 2013
GAJANAN SUBHASHRAO SHIPPARKAR Vs. JAYSHREE W/O. GAJANAN SHIPPARKAR	November 25, 2013
GAJANAN VITHOBA FATREKAR S/O VITHOBA FATREKAR Vs. VITHOBDA FATREKAR	February 8, 2013
GAJANANAPPA AND ANR. Vs. SMT. SHEELA AND ANR.	July 17, 2013
GAJANFAR RAFIK AHMED MIRAJKAR Vs. JAKIYABEGUM SIDDIABDUR	February 6, 2013
GAJENDRA PURANRAO TAYADE Vs. STATE OF MAHARASHTRA	January 29, 2013
GAMMON INDIA LTD Vs. TRENCHLESS ENGINEERING SERVICES LTD	December 3, 2013
GAMMON INDIA LTD. Vs. COMMISSIONER CUSTOMS & CENTRAL EXCISE	June 14, 2013
GANESH Vs. STATE OF MAHARASHTRA	February 5, 2013
GANESH @ PREMNATH DATTU DEORE Vs. STATE OF MAHARASHTRA	October 25, 2013
GANESH BALASAHEB CHANGLE Vs. DY. COMMISSIONER OF POLICE	October 19, 2013
GANESH BALKRISHNA GAJBHIYE Vs. STATE OF MAHARASHTRA	March 12, 2013
GANESH BANDU BADGUJAR Vs. MANGALABAI ASHOKBHAI PATEL	December 9, 2013
GANESH GOPAL MAHAJUAN Vs. DHANRAJ PANDHARINATH SAPKALE	March 1, 2013
GANESH JAGLAL JAISWAL Vs. STATE OF MAHARASHTRA	March 5, 2013
GANESH JAIRAMJI RAYT Vs. STATE OF MAHARASHTRA	February 28, 2013
GANESH MANIK FUNDE Vs. MUMBAI UNIVERSITY THROUGH ITS LEGAL DEPARTMENT	September 23, 2013
GANESH MANIK FUNDE Vs. MUMBAI UNIVERSITY	September 29, 2013
GANESH RAMA GAONKAR Vs. SUDHAKAR D. PRABHU DESSAI	September 27, 2013
GANESH S/O BHIMRAO MUNJAL Vs. STATE OF MAHARASHTRA	December 9, 2013
GANESH S/O SUDAM GAMBHIRE Vs. STATE OF MAHARASHTRA	September 12, 2013
GANESH S/O WAMAN MODAK Vs. UNION OF INDIA	July 22, 2013
GANESH SAHAKARI SAKHAR KARKHANA Vs. M/S.BHARAT TRADING COMPANY	September 13, 2013
GANESH SHIVAJI SUTAR Vs. VISHWANATH CHINMAYA SHERIGAR	July 12, 2013
GANGADHAR N. AGRAWAL, HUF Vs. INCOME TAX APPELLATE TRIBUNAL	February 19, 2013
GANGADHAR NARSINGDAS AGRAWAL Vs. MINISTRY OF ENVIRONMENT AND FORESTS	June 12, 2013
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GANGAREDDY RAJANNA DEOTALE Vs. STATE OF MAHARASHTRA	March 7, 2013
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GANPAT RAMJI SHRIRAME Vs. THE STATE OF MAHARASHTRA	July 25, 2013
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JOAO FELICIO RODRIGUES Vs. JOSE MAXIMIANO RODRIGUES	June 21, 2013
JOAO PEDRO DO ROSARIO Vs. RAYNER ANTHONY CORREIA	June 19, 2013
JOGINDER SINGH Vs. STATE OF MAHARASHTRA	April 3, 2013
JOHN Vs. CIMMISSIONER OF POLICE NAGPUR	September 2, 2013
JOHN FERNANDES Vs. STATE	November 11, 2013
JOHN FRANCIS ANTHONY GONSALVES OF MUMBAI INDIAN CHRISTIAN Vs. COLIN M. REBELLO OF MUMBAI INDIAN CHRISTIAN	October 15, 2013
JOHNSON & JOHNSON LIMITED Vs. STATE OF MAHARASHTRA	September 19, 2013
JOINT KUMAR JAIN Vs. STATE OF MAHARASHTRA	October 29, 2013
JOSE ANTONIO PEDRO MENINO FERNANDES Vs. INACIO FERNANDES	August 27, 2013
JOSE MARIE ALBERT VALES Vs. DISTRICT AND SESSIONS JUDGE	March 5, 2013
JOSEPH KURIAN Vs. NANDKISHOR LAXINARAYAN AGARWAL	January 28, 2013
JOSTS ENGINEERING CO. LTD Vs. UNION OF INDIA	April 10, 2013
JSW ENERGY LTD. Vs. UNION OF INDIA	July 31, 2013
JUDE E PEREIRA Vs. STATE OF GOA	January 23, 2013
JYOTI ASHOKRAO DHABADGE Vs. STATE OF MAHARASHTRA	June 26, 2013
JYOTI D/O MAHADEORAO WANKHEDE Vs. STATE OF MAHARASHTRA	October 18, 2013
JYOTI JIWAN DHAKANE Vs. ADDITIONAL COLLECTOR	July 19, 2013
JYOTI KAUR KOHLI Vs. STATE OF MAHARASHTRA AND ORS	October 28, 2013
JYOTI SAKHARAM BHOGLE Vs. SARASWAT CO OPERATIVE BANK LTD	October 28, 2013
JYOTIN CHOPRA Vs. ALEIXO DOMINGOS FERNANDES	November 25, 2013
K A MOHAN DAS Vs. NATIONAL CENTRE FOR THE PERFORMING	April 10, 2013
K. GOPALRAO Vs. DEEPAK NIRANJANATH PANDIT	April 29, 2013
K. K. JOHN Vs. STATE OF GOA	June 18, 2013
K.S. DHONDY Vs. HER MAJESTY THE QUEEN OF NETHERLANDS	February 27, 2013
KADAMBA TRANSPORT CORPORATION LTD Vs. MARIA ANTONIETA RODRIGUES E DA COSTA	September 6, 2013
KADAR TOLAN BAGWAN Vs. STATE OF MAHARASHTRA	April 15, 2013
KAGALWALA BUILDING RESIDENT WELFARE ASSOCIATION Vs. MAHARASHTRA HOUSING AND AREA DEVELOPMENT AUTHORITY	February 26, 2013
KAHINI DEVELOPERS PVT. LTD Vs. MUKESH MORARJI PANCHAMATIA	February 6, 2013
KAILAS S/O. HIRAMAN DUDHAL Vs. SARASWATI W/O. SUDAM MUNDE	March 13, 2013
KAKAJI S/O APPA BAGAL Vs. STATE OF MAHARASHTRA	July 23, 2013
KAKASAHEB Vs. THE STATE OF MAHARASHTRA	March 7, 2013
KAKASAHEB RANJITRAO GHUMRE Vs. GULABRAO NILKANT GHUMRE	January 16, 2013
KAL VANJIBABA GRAMIN VIKAS MANDAL,CHALISGAON Vs. STATE OF MAHARASHTRA	January 31, 2013
KALABAI W/0 BHAUSAHEB KHILLARE Vs. BHAUSAHEB S/0 SAMPAT KHILLARE	September 3, 2013
KALAWATIBAI WD/O CHAMPATRAO SATPUTE Vs. PRAKASH S/O VITTHALRAO KONDAWAR	August 12, 2013
KALIDAS DAGADU DAMBARE Vs. STATE OF MAHARASHTRA	September 19, 2013
KALIDAS NAMDEO SARUK Vs. STATE OF MAHARASHTRA	August 29, 2013
KALPANA Vs. STATE OF MAHARASHTRA	January 9, 2013
KALPANA DILIP BAHIRAT Vs. PUNE MUNICIPAL CORPORATION	April 9, 2013
KALPANA DILIP DAVE Vs. PRAMILA @ PISTA CHHAGANLAL DAVE	January 24, 2013
KALPESH AMRUT SORTHI Vs. STATE OF MAHARASHTRA	August 12, 2013
KALPESH S/O ASHOK KOLTE Vs. STATE OF MAHARASHTRA	September 25, 2013
KALYAN S/O DHONDIBA LENDE Vs. STATE OF MAHARASHTRA	March 5, 2013
KALYAN TOLL INFRASTRUCTURE LTD. Vs. STATE OF MAHARASHTRA	August 16, 2013
KALYANI AVINASH GOKHALE Vs. UNITD INDIAINSURANCE COMPANY LIMITED	August 19, 2013
KAMAL ANSARI Vs. STATE OF MAHARASHTRA	September 19, 2013
KAMAL TRADING CO Vs. STATE OF MAHARASHTRA	February 28, 2013
KAMALA MILLS LIMITED Vs. DILIP KUMAR G. DAMANI	December 20, 2013
KAMALKISHOR S/O NANASAHEB KADAM Vs. STATE OF MAHARASHTRA	October 11, 2013
KAMAT PRINTERS KAMGAR Vs. KAMAT PRINTERS PVT LTD	January 9, 2013
KAMGAR NAGAR NO. 1. C.H.S. Vs. STATE OF MAHARASHTRA	March 6, 2013
KAMGAR SAHAKARI SANSTHA LTD Vs. STATE OF MAHARASHTRA	January 15, 2013
KAMLAKANT NATWARLAL SHAH Vs. JAGDISHCHANDRA NATWARLAL SHAH	September 20, 2013
KAMLAKAR NARAYAN BHAMRE Vs. STATE OF MAHARASHTRA	February 27, 2013
KAMLAKAR RAMSA CHAWRE Vs. STATE CONSUMER DISPUTES REDRESSAL COMMISSION, MAHARASHTRA	February 22, 2013
KAMLAKAR VITHALRAO PADWAL Vs. STATE OF MAHARASHTRA	December 3, 2013
KAMLESH S/O. JAGANNATH SURYAVANSHI Vs. KALYAN	July 4, 2013
KANCHAN CHODANKAR Vs. LIDA JOAO	August 13, 2013
KANCHAN RAMDAS MORASCAR Vs. ARMANDO JOAO BENEDITO	October 10, 2013
KANCHANDEVI SUNDERLAL KOTHARI Vs. UNION OF INDIA	August 12, 2013
KANHAIYALAL MOTILAL TALERA Vs. SARUBAI NARAYAN MULIK	October 29, 2013
KANHAIYALAL S/O. SHRAWANJI DAMAHE Vs. STATE OF MAHARASHTRA	August 14, 2013
KANTA BABURAO KAMBLE Vs. STATE OF MAHARASHTRA	October 1, 2013
KANTABAI W/O. DHULAJI SHRIRAM Vs. HAUSABAI DHULAJI SHRIRAM	October 25, 2013
KANTILAL B. MOHITE Vs. UNION OF INDIA	September 25, 2013
KANTILAL CHHAGANLAL SECURITIES PRIVATE LIMITED Vs. SHILPA PAREEK	July 22, 2013
KANTILAL CHHAGANLAL SECURITIES PRIVATE LIMITED Vs. SHILPA PAREEK	January 3, 2013
KANTILAL MANGILAL KOTHARI Vs. BHUJANG BAPURAO PHUKEY	November 13, 2013
KANTILAL MEHTA Vs. AKSHAY KANTILAL MEHTA	July 2, 2013
KANU SHANKAR KHARVI Vs. STATE OF MAHARASHTRA	December 20, 2013
KANWARJITSINGH R. CHADHA Vs. SAHEBRAO GAJANAN SALVE	July 4, 2013
KARAM CHAND THAPAR & BROS.(COAL SALES) LTD., Vs. HINDUSTAN CONSTRUCTION COMPANY LIMITED	May 9, 2013
KARAN Vs. THE STATE OF MAHARASHTRA	July 15, 2013
KARAN MONOMERS PVT. LTD. Vs. UNION OF INDIA	May 9, 2013
KARAN RAMESH GHUGE Vs. DY. COMMISSIONER OF POLICE	July 4, 2013
KARIM GULAB MUJAVAR Vs. STATE OF MAHARASHTRA	March 26, 2013
KASAM HASAN PATHAN Vs. STATE OF MAHARASHTRA	June 25, 2013
KASHINATH Vs. STATE OF MAHARASHTRA	May 8, 2013
KASHINATH PARVATI LABADE Vs. STATE OF MAHARASHTRA	December 11, 2013
KASHINATH S/O DNYANOBA GHODKE Vs. STATE OF MAHARASHTRA	July 29, 2013
KASHINATH TRIMBAK SANE Vs. SAU. BHARAT ATMARAM SURYAWANSHI	October 24, 2013
KASHIRAJ S/O DHONDU GAME ALIES KASHINATH Vs. LATA MADHUKAR GHORPADE	August 19, 2013
KASTURBAI HIMMAT PATIL Vs. LILABAI W/O SADA PATIL	August 16, 2013
KASTURIBAI VENKAT PATIL Vs. VENKAT VISHWAMBAR PATIL	October 19, 2013
KAUSA EDUCATION & CHARITABLE TRUST Vs. MAHARASHTRA STATE INFORMATION COMMISSION	January 8, 2013
KAUSHAL SHAH Vs. STATE OF MAHARASHTRA	August 8, 2013
KAVITA CHANDRAKANT LAKHANI Vs. STATE OF MAHARASHTRA	May 6, 2013
KAYJI REAL ESTATE PVT. LTD Vs. ASST. COMMISSIONER OF INCOME TAX	January 22, 2013
KEDARNATH RAMDAYAL BANG Vs. STATE OF MAHARASHTRA	December 13, 2013
KERABAI Vs. RAMRAO	January 29, 2013
KESHAORAO NARAYANRAO KAWALKAR Vs. STATE OF MAHARASHTRA	July 26, 2013
KESHAV SHIRVOIKAR Vs. ANAND SHIRODKAR	September 27, 2013
KETANKUMAR M. SHARMA Vs. VASANTKUMAR MAGANLAL PATEL	February 15, 2013
KEWAL KISHAN AGGARWAL Vs. BOARD OF TRUSTEES OF THE PORT OF MUMBAI	July 4, 2013
KEWALBAI W/O MADHAVRAO GHORBAND Vs. STATE OF MAHARASHTRA	July 8, 2013
KEWALKUMAR VYANKATRAO NEMMANIWAR Vs. STATE OF MAHARASHTRA	October 9, 2013
KHADI AND VILLAGE INDUSTRIES COMMISSION Vs. SARASWATI RAMKRISHNA DALMIA	March 8, 2013
KHAIRUNISSA Vs. ANWAR KHAN SAMDULLAH KHAN	December 13, 2013
KHALAPUR TALUKA SHIKSHAN PRASARAK Vs. ALL INDIA COUNCIL FOR TECHNICAL EDUCATION	August 1, 2013
KHAN HASIB IBRAHIM Vs. SURESH HARIBHAU KAPARE	May 2, 2013
KHANDESHWAR S/O MAROTRAO LAMBAT Vs. SARLA WD/O VITTHAL KORDE	July 19, 2013
KHANDU BHIVAJI JOGDAND Vs. STATE OF MAHARASHTRA	August 30, 2013
KHANDU KONDIBA DHAMAL Vs. STATE OF MAHARASHTRA	September 19, 2013
KHR HOSPITALITY INDIA LTD Vs. STATE OF GOA	January 15, 2013
KHR HOSPITALITY INDIA LTD Vs. STATE OF GOA	December 24, 2013
KIM MIRANDA Vs. MEENAKSHI FINANCIAL CONSULTANTS (P) LTD	March 7, 2013
KIRAN NAROTTAMDAS MERCHANT Vs. RAVINDRA NAROTTAM MERCHANT	June 27, 2013
KIRAN RAMCHANDRA SURYAVANSHI Vs. STATE OF MAHARASHTRA	January 3, 2013
KIRAN RAMESH KOTHARI Vs. JAYANTILAL MEGHJI POKAR	August 21, 2013
KIRTANSINGH Vs. SANTOSH MATA MERCHANT CREDIT SOCIETY	March 15, 2013
KIRTI JAGDISH MULANI Vs. STATE OF MAHARASHTRA	January 17, 2013
KISHAM V CHINTAM Vs. STATE OF MAHARASHTRA	March 26, 2013
KISHAN MADHAVRAO KADAM Vs. STATE OF MAHARASHTRA	August 5, 2013
KISHOR KANTILAL JAIN Vs. SACHIN KANTILAL JAIN	December 4, 2013
KISHOR SHRIDHARRAO MHASKE Vs. MAHARASHTRA OBC FINANCE	March 7, 2013
KISHORBHAI PREMCHAND SHAH Vs. HIRJI BHOJRAJ & SONS KUTCHI OSWAL JAIN CHHATRALAY TRUST	September 2, 2013
KISHORE AHUJA Vs. BALKRISHNA C KADAM	January 18, 2013
KISHORE BALIRAM BALU Vs. DY COMR OF POLICE	October 1, 2013
KISHORE DEVJI SAGAR Vs. MASHREQ BANK PSC A PUBLIC SHAREHOLDING COMPANY	June 18, 2013
KISHORI SHARAD GAITONDE Vs. LAXMAN GANESH GAONKAR	April 5, 2013
KISHORILAL BABULAL Vs. RAMLAL S/O GANESHPRASAD TIWARI	September 30, 2013
KISHORKANT BHATTESSA Vs. STATE OF MAHARASHTRA	September 23, 2013
KISHORKUMAR Vs. STATE OF MAHARASHTRA	November 29, 2013
KNOWLEDGE INFRASTRUCTURE SYSTEMS PVT LTD Vs. MAHARASHTRA POWER GENERATION COMPANY LTD	August 8, 2013
KOLHAPUR ICE AND COLD STORAGE CO Vs. RAJPUT DAIRY THROUGH BRIJLAL UDDIP SINGH	November 21, 2013
KOMAL MANU SAHANI Vs. PURE DRINKS LTD.	June 14, 2013
KONDIBA Vs. DASHRATH	August 2, 2013
KONDRAM VALLAPIL SRINIVAS Vs. UNION OF INDIA	October 29, 2013
KONKAN RAILWAY CORPORATION LIMITED Vs. ORIENTAL CONSTRUCTION COMPANY LIMITED	February 8, 2013
KONKOLA COPPER MINES Vs. STEWARTS AND LLOYDS OF INDIA LIMITED	February 26, 2013
KONKOLA COPPER MINES Vs. STEWARTS AND LLOYDS OF INDIA LIMITED	March 19, 2013
KONKOLA COPPER MINES Vs. STEWARTS AND LLOYDS OF INDIA LIMITED	July 9, 2013
KOTAK MAHINDRA BANK LIMITED Vs. OFFICIAL LIQUIDATOR	March 4, 2013
KOTAK SECURITIES LIMITED Vs. PRAKASH S. KHANOLKAR	July 30, 2013
KRISHNA Vs. GUJRATHI URBAN CO-OP. SOCIETY	September 4, 2013
KRISHNA @ GOTIA BAJARANG CHIKNE Vs. DY. COMMISSIONER OF POLICE	October 19, 2013
KRISHNA BALCHANDRA HADFADKAR Vs. SPECIAL LAND ACQUISITION OFFICER	February 8, 2013
KRISHNA DHAKHU PILERNEKAR Vs. SCRUTINY COMMITTEE FOR VERIFICATION OF CASTE CERTIFICATE	July 4, 2013
KRISHNA HARISCHANDRA RAO Vs. STATE OF MAHARASHTRA	March 7, 2013
KRISHNA HOMES PVT. LTD Vs. PERPETUAL CO-OPERATIVE HSNG. SO. LTD	September 16, 2013
KRISHNA P.MORAJKAR Vs. JOE FERRAO	July 19, 2013
KRISHNAGOPAL S/O WASUDEOPRASAD MISHRA Vs. DISTRICT AND SESSIONS JUDGE	June 24, 2013
KRISHNAT JAGANNATH BHOSALE Vs. PRAKASH SADASHIV CHAVAN	October 22, 2013
KRUSHAK SEVA SAHAYYA SAMITI TRUST Vs. C.C.E. AND C.	February 20, 2013
KSL AND INDUSTRIES LIMITED Vs. PUNJAB NATIONAL BANK	December 24, 2013
KSL AND INDUSTRIES LIMITED Vs. PUNJAB NATIONAL BANK	December 18, 2013
KU. RENU D/O MURLIDHAR MAKDE Vs. RASHTRASANT TUKDOJI MAHARAJ	April 9, 2013
KU. WAISHALI D/O PANDURANG NANDANWAR Vs. VICE-CHAIRMAN & JOINT COMMISSIONER SCHEDULED TRIBE CASTE	August 19, 2013
KUBER HOUSING INVESTMENT AND FINANCE PRIVATE LIMITED Vs. TCI FINANCE LIMITED	June 13, 2013
KUMAR GORAKHNATH SHINDE Vs. WIDER CHURCH MINISTRIES	July 5, 2013
KUMAR J SUJAN Vs. STATE OF MAHARASHTRA	July 24, 2013
KUNDIL ALLOYS PVT LTD Vs. GOVIND FADTE	October 1, 2013
KUSHAL S/O PARASRAM BOPCHE Vs. STATE OF MAHARASHTRA	September 23, 2013
KUSUM HARILAL SONI Vs. CHANDRIKA NANDLAL MEHTA	June 14, 2013
KUSUMGAR FINANCE AND MARKETING CO Vs. STATE OF MAHARASHTRA	July 10, 2013
L & T FINANCE LIMITED Vs. DAMODAR BANDEKAR (BORROWER)	December 18, 2013
L & T FINANCE LIMITED Vs. DUPLEX INDUSTRIES LTD	April 1, 2013
LA'BUILDE ASSOCIATES Vs. BIPINCHANDRA NARANDAS DALAL	September 6, 2013
LAHU CHANDAR HILAM Vs. STATE OF MAHARASHTRA	June 25, 2013
LAKIMCHAND N. AMBAPKAR Vs. DEAN, GOA MEDICAL COLLEGE HOSPITAL	July 30, 2013
LAKSHMI MACHINE WORKS LTD Vs. MARATHE TEXTILES MILLS	November 25, 2013
LALCHAND KALRO Vs. NEERAJ LALCHAND KALRO	February 13, 2013
LALIT Vs. VANDANA	March 4, 2013
LALIT LAXMANDAS SONI Vs. STATE OF UNION TERRITORY	July 11, 2013
LALITKUMAR LAXMINARAYAN SHARMA Vs. STATE OF MAHARASHTRA	September 17, 2013
LAND ACQUISITION OFFICER Vs. EURICO DA SILVA	September 20, 2013
LARSEN & TOUBRO LIMITED Vs. UNION OF INDIA	February 1, 2013
LATA BHARAM BHOSALE Vs. STATE OF MAHARASHTRA	August 26, 2013
LATA SUNIL JOSHI Vs. STATE OF MAHARASHTRA	November 28, 2013
LATE SHRI LAXMANRAOJI MOTGHARE CHARITABLE TRUST Vs. MAHARASHTRA ANIMAL AND FISHERY SCIENCE UNIVERSITY	August 14, 2013
LATIF Vs. SURAIYA BEGUM	May 7, 2013
LATIKA RAJARAM MANE Vs. STATE OF MAHARASHTRA	April 22, 2013
LAURINDA GOMES Vs. JANU HARI GAUDE	August 23, 2013
LAVASA CORPORATION LTD. Vs. LAVASA VISUALS PRIVATE LIMITED	September 19, 2013
LAVU R. KONDUSKAR Vs. STATE OF GOA	March 21, 2013
LAWRENCE DORAI SWAMI Vs. STATE OF MAHARASHTRA	October 7, 2013
LAXIMAN S HARMALKAR Vs. BHARATRATNA BABASAHEB AMBEDKAR VOCATIONAL CENTRE	August 6, 2013
LAXMAN Vs. JAFAR	September 2, 2013
LAXMAN BHAGUJI KAWADE Vs. DNYANESHWAR KRISHNAJI TAKALKAR	June 17, 2013
LAXMAN KISAN GAIKWAD Vs. GODREJ INDUSTRIES LTD	October 23, 2013
LAXMAN NAGNATH MHASKE Vs. STATE OF MAHARASHTRA	June 25, 2013
LAXMAN NIVRUTTI RASAL Vs. STATE OF MAHARASHTRA	January 23, 2013
LAXMAN RAMCHANDRA SHELKE Vs. SOU. AKKUBAI TUKARAM DAMBARKE	July 2, 2013
LAXMAN S/O EKNATH MOHITE Vs. STATE OF MAHARASHTRA	September 5, 2013
LAXMAN S/O. KISAN HASTE Vs. STATE	June 26, 2013
LAXMI PAT SURANA Vs. PANTALOON RETAIL (INDIA) LTD. AND OTHERS	October 15, 2013
LAXMIKANT Vs. THE STATE OF MAHARASHTRA, JOINT DISTRICT REGISTRAR AND THE COLLECTOR	August 7, 2013
LAXMIKANT NAIK Vs. STATE OF GOA	March 13, 2013
LAXMIKANT SITARAM NAIK Vs. STATE	September 25, 2013
LCEH DOCTORS' ASSOCIATION Vs. STATE OF MAHARASHTRA	April 15, 2013
LEIGHTON CONTRACTORS (INDIA) PVT. LTD. Vs. UNION OF INDIA	December 11, 2013
LEIGHTON WELSPUN CONTRACTORS PVT. LTD. Vs. OIL AND NATURAL GAS CORPORATION LIMITED	March 21, 2013
LEO LAMARTINE DSOUZA Vs. JAYANTI S.KARPE	September 16, 2013
LEOPOLDINA DIAS PINTO Vs. DATTARAJ RAMAKANT	June 20, 2013
LILABAI Vs. MARUTI RAOJI CHOUDHARI	August 14, 2013
LIMO CORTEZ Vs. CHIEF TOWN PLANNER	February 13, 2013
LIMO CORTEZ Vs. CHIEF TOWN PLANNER	February 6, 2013
LOOT (INDIA) PVT. LTD. Vs. RELIANCE CAPITAL LIMITED	June 17, 2013
LOUELLA FERNANDES Vs. RAJAN CHAWLA	July 8, 2013
LOUIS DREYFUS COMMODITIES ASIA PTE LTD Vs. GOVIND RUBBER LIMITED	February 4, 2013
LTC AGRO SALES LTD Vs. MEDITERRANEAN SHIPPING COM	July 19, 2013
LU QIN COMPANY LTD Vs. CONROS STEELS PVT LTD	May 10, 2013
LUFENG SHIPPING COMPANY LTD. Vs. M.V. RAINBOW ACE	July 2, 2013
LUPIN LIMITED Vs. OVATION REMEDIES	March 1, 2013
LUPIN LTD. Vs. MCCLIN BIOTECH, GUJARAT	April 8, 2013
LYDIA AGNES RODRIQUES NEE D'CUNHA Vs. JOSEPH ANTHONY D'CUNHA	October 14, 2013
M Vs. R	November 13, 2013
M MAMOTRA ASSOCIATES Vs. LEELA RAJ A COOPERATIVE HOUSING SOCIETY LIMITED	January 3, 2013
M M PANGARKAR Vs. RAJENDRA MODANI	February 27, 2013
M. DHARAMDAS & CO. Vs. COMMISSIONER OF CUSTOMS (GENERAL)	September 4, 2013
M. MAMOTRA ASSOCIATES Vs. COOPERATIVE SOCIETIES ACT, 1960	January 3, 2013
M.A.RAFIQ Vs. STATE OF MAHARASHTRA	February 8, 2013
M/S CRESCENT PROPERTY DEVELOPERS Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI	June 10, 2013
M/S FARIDABAD METAL UDYOG PVT. LTD. Vs. ANURAG DEEPAK	June 17, 2013
M/S SEEMA CONSTRUCTIONS ENGINEERS AND CONTRACTORS Vs. VIDARBHA IRRIGATION DEVELOPMENT CORPORATION	July 19, 2013
M/S SIRSAT LODGE, REPRESENTED BY ITS PARTNER, SUHAS JAYRAM SIRSAT Vs. MASHNU GAWANDE	September 4, 2013
M/S. ANGEL CAPITAL & DEBT MARKET LTD. Vs. M/S. DIANUM	June 10, 2013
M/S. ASHWAMEDH PRODUCTION A REGISTERED PARTNERSHIP FIRM THROUGH ITS PARTNER, MR. NILESH DATTARAM SAWANT Vs. SHRI RAJESH SHIVRAM KOLAMBKAR, SHRADDHA THEATRE AND KISHORE B. CHAUGULE	October 14, 2013
M/S. BHUSHAN PETORFILS PRIVATE LIMITED Vs. SANJAY KAKADE	May 8, 2013
M/S. BHUSHAN STEEL LTD. Vs. COMMISSIONER OF CENTRAL EXCISE RAIGAD COMMISSIONERATE	October 1, 2013
M/S. CALVIN PROPERTIES AND HOUSING Vs. GREEN FIELDS CO-OPERATIVE HOUSING SOCIETY LIMITED	November 19, 2013
M/S. CHOWGULE AND COMPANY PRIVATE LIMITED Vs. STATE	July 1, 2013
M/S. DODSAL LTD. Vs. STATE OF MAHARASHTRA	August 20, 2013
M/S. EVGREEN MACHINE TOOL AND AUTOMATION PVT. LTD. Vs. M/S. MAYUR ENGINEERING WORKS	November 21, 2013
M/S. GENERAL DETERGENTS Vs. ARUN H. MERCHANT	September 26, 2013
M/S. GLASSTECH INDUSTRIES (INDIA) PVT. LTD. ) Vs. WORKMEN REPRESENTED BY MAHARASHTRA GENERAL KAMGAR UNION	January 16, 2013
M/S. GOLD RESORTS AND HOTEL PVT. LTD Vs. RAMKRISHNA JANARDHAN BHAT ALIAS SHRI RAMKRISHNA JANARDHAN PINGE	November 27, 2013
M/S. HIRA STEEL LIMITED Vs. M/S. PRASANNA V. GHOTAGE	December 6, 2013
M/S. LALITHA CHEM INDUSTRIES PVT. LTD Vs. DEPUTY COMMISSIONER OF INCOME-TAX	November 27, 2013
M/S. MAERSK BV (FORMERLY KNOWN AS NEDLLOYD BV) C/O. MAERSK LINE INDIA PVT. LTD Vs. DY. DIRECTOR OF INCOME TAX INTERNATIONAL TAXATION	November 27, 2013
M/S. N.V. BALTA INDUSTRIES Vs. M/S. TIKE INTERNATIONAL	April 24, 2013
M/S. OCEAN CREATIONS Vs. MANOHAR GANGARAM KAMBLE	November 29, 2013
M/S. OM ENTERPRISES Vs. COLLECTOR (ULC)	May 8, 2013
M/S. RABO INDIA FINANCE LIMITED Vs. DEPUTY COMMISSIONER OF INCOME TAX	May 3, 2013
M/S. SAPNA EMPORIUM Vs. UNION OF INDIA REPRESENTED BY GENERAL MANAGER	October 4, 2013
M/S. SHYAM BUILDERS Vs. MR. HANUMANT NAMDEO KHOPADE	July 18, 2013
M/S. SIRKAR & SONS Vs. KUSHAL SAWANT	November 21, 2013
M/S. UNITED INDIA INSURANCE COMPANY LTD. Vs. KISHORE L. TOLANI	July 5, 2013
M/S. VIKRANT DEVELOPERS Vs. RAJENDRA RAJARAM RAJARAM BASAIYA	June 14, 2013
M/S.ANCL & CO. (INDIA) PVT. LTD Vs. CORPORATION BANK	January 17, 2013
M/S.BOMBAY RAILWAYS ENGINEERING CO. Vs. GENERAL MANAGER, CENTRAL RAILWAY	July 10, 2013
M/S.DALAL & BROACHA STOCK BROKING PVT. LTD. Vs. ASSTT. COMMISSIONER OF INCOME TAX 4(1), MUMBAI	May 7, 2013
M/S.GOLDSTAR METAL SOLUTIONS PVT.LTD Vs. SHRI DATTARAM GAJANAN KAVTANKAR	March 13, 2013
M/S.OHM STOCK BROKERS PVT.LTD Vs. COMMISSIONER OF INCOME TAX-4, MUMBAI	February 20, 2013
MACCHINDRANATH ADIWASI MASEMARI SAHKARI SANSTHA Vs. STATE OF MAHARASHTRA, THROUGH THE SECRETARY, DEPARTMENT OF FISHERIES	September 20, 2013
MACHINDRA Vs. STATE OF MAHARASHTRA	July 23, 2013
MACHINDRA CHANDRABHAN DANGE Vs. SIDDHI CNC PRIVATE LIMITED	November 25, 2013
MACHINE TOOLS AND EQUIPMENTS Vs. THE STATE OF MAHARASHTRA	June 17, 2013
MACHIS TUKARAM PAWAR Vs. STATE OF MAHARASHTRA	September 23, 2013
MACLEODS PHARMACEUTICALS LIMITED Vs. INTAS PHARMACEUTICALS LTD.	May 29, 2013
MADAN S/O TULSHIRAM HEMBADE Vs. ASHOK SONAJI HEMBADE	October 10, 2013
MADHAV PREMSING RATHOD Vs. STATE OF MAHARAHTRA	August 5, 2013
MADHAV S/O GUNDAJI SHINGADE Vs. STATE OF MAHARASHTRA THROUGH COLLECTOR	July 11, 2013
MADHAV STRUCTURAL ENGINEERING LTD Vs. MAHARASHTRA STATE ROAD DEVELOPMENT CORPORATION LIMITED	January 23, 2013
MADHU SONU NAIK Vs. ANA ROSA FERNANDES	May 3, 2013
MADHUKAR BHIKAJI PATIL Vs. UNION OF INDIA	December 12, 2013
MADHUKAR RAMCHANDRA KENI Vs. VASANT JAGANNATH PATIL	March 4, 2013
MADHUKAR S/O DEORAO DUDHE Vs. RANAPRATAP SHRIRAM MALVIYA	February 28, 2013
MADHUKAR S/O KISAN LOKHANDE Vs. SHALU WD/O NARENDRA LOKHANDE	August 20, 2013
MADHUKAR TARI Vs. STATE OF GOA, THROUGH ITS CHIEF SECRETARY	February 21, 2013
MADHUKAR V. KHANDEPARKAR Vs. ADMINISTRATIVE TRIBUNAL	March 6, 2013
MADHUR PANDEY Vs. LARSEN & TOUBRO INFOTECH LIMITED	April 9, 2013
MADHURI ANIL THALKIYA Vs. UNION OF INDIA	September 4, 2013
MADHUSINGH GULABSINGH JADHAV Vs. SAMARTH VYAYM MANDIR	April 9, 2013
MADHUSUDAN DAULATRAM MEHRA Vs. JARAKAHI AUTOMOBILES PVT LTD	August 21, 2013
MAGAS VARGA KARMACHARIADHIKARI SURAKSHA MAHASANGH Vs. STATE OF MAHARASHTRA	May 9, 2013
MAGRAB SHAIKH Vs. STATE OF MAHARASHTRA	January 14, 2013
MAHADEO S/O RAMKISHAN ANDHALE Vs. STATE OF MAHARASHTRA	August 6, 2013
MAHADEO S/O. NAMDEORAO GAIKWAD Vs. NEELAWATI @ PRADYA D/O. MAHADEO GAIKWAD	January 17, 2013
MAHADEV GAONKAR Vs. STATE	January 29, 2013
MAHANAGAR GAS LTD Vs. BABULAL UTTAMCHAND	August 28, 2013
MAHANAGAR SUDHAR SAMITI Vs. MAYOR, AKOLA MUNICIPAL CORPORATION	August 14, 2013
MAHANAND NAIK Vs. STATE	July 30, 2013
MAHANAND NAIK Vs. STATE THROUGH P.P. HIGH COURT	August 7, 2013
MAHANAND NAIK Vs. STATE OF GOA	August 6, 2013
MAHANAND NAIK, S/O. RAMNATH NAIK Vs. STATE	July 1, 2013
MAHARASHTRA EXECUTOR & TRUSTEE CO. LTD Vs. STATE	October 18, 2013
MAHARASHTRA FILM STAGE AND CULTURAL DEVELOPMENT CORPORATION LTD Vs. MULTI SCREEN MEDIA PVT. LTD.	July 3, 2013
MAHARASHTRA SHIKSHAN PRASARAK MANDAL Vs. KAWADU PANDURANGJI GHUTAKE	November 21, 2013
MAHARASHTRA SMALL SCALE INDUSTRIES DEVELOPMENT CORPORATION LIMITED Vs. SNEHADEEP STRUCTURES PVT. LTD	May 3, 2013
MAHARASHTRA STATE ELECTRICITY Vs. AJINKYA WIRE PRODUCT	July 18, 2013
MAHARASHTRA STATE ELECTRICITY BOARD THANE Vs. HINDUSTAN GAS INDUSTRIES LIMITED	September 20, 2013
MAHARASHTRA STATE ELECTRICITY DISTRIBUTION COMPANY LIMITED Vs. ELECTRICITY OMBUDSMAN	July 9, 2013
MAHARASHTRA STATE ELECTRICITY DISTRIBUTION COMPANY LTD Vs. DATAR SWITCHGEAR LIMITED	October 19, 2013
MAHARASHTRA STATE HANDICAPPED Vs. STATE OF MAHARASHTRA	January 18, 2013
MAHARASHTRA STATE PHARMACY COUNCIL Vs. SHAIKH SIKANDAR SHAIKH MUSTAFFA	February 13, 2013
MAHARASHTRA STATE POWER GENRATION COMPANY Vs. ANANT S/O NARHARI SONAR	February 7, 2013
MAHARASHTRA STATE ROAD TRANSPORT CORPORATION Vs. JYOTI	July 12, 2013
MAHARASHTRA STATE ROAD TRANSPORT CORPORATION Vs. PUNDLIK NATTHUJI ADAGALE	July 12, 2013
MAHARASHTRA STATE ROAD TRANSPORT CORPORATION Vs. SUSHMA WD/O MUKUNDRAO DONGRE	August 22, 2013
MAHARASHTRA STATE ROAD TRANSPORT CORPORATION Vs. MANJULABAI WD/O BHAGWANJI	July 23, 2013
MAHARASHTRA STATE ROAD TRANSPORT CORPORATION LIMITED, MUMBAI Vs. POPATLAL TARACHAND SHAHA	May 6, 2013
MAHARASHTRA STATE ROAD TRANSPORT CORPORATION LTD Vs. MARIA PIEDADELOURDES D SOUZA	July 19, 2013
MAHARASHTRA STATE ROAD TRANSPORT CORPORATION,WARDHA Vs. DIWAKAR MADHUKARRAO MALKAPURE	November 12, 2013
MAHARASHTRA UNIVERSITY OF HEALTH SCIENCES Vs. SACHIN MANOHAR NAGPURE	July 19, 2013
MAHARASHTRA UNIVERSITY OF HEALTH SCIENCES, NASHIK Vs. KALICHARAN S/O. RAMDAS TRIPATHI	April 9, 2013
MAHAVIR ASSOCIATES Vs. RAVINDRA JAGANNATH PATIL	October 18, 2013
MAHAVIR ASSOCIATES Vs. ANTHONY JOHN D'SOUZA	October 23, 2013
MAHAVIR SAREMAL JAIN Vs. STATE OF MAHARASHTRA	January 21, 2013
MAHENDRA Vs. STATE INFORMATION COMMISSIONER	November 29, 2013
MAHENDRA RAMESH DESAIKAR Vs. K P RAGHUVANSHI	September 12, 2013
MAHENDRA TULARAM DESHMUKH Vs. STATE OF MAHARASHTRA	July 19, 2013
MAHENDRAKUMAR KANHYALAL JAIN Vs. SHRI MAHAVIR URBAN CO-OPERATIVE	June 19, 2013
MAHESH ATALRAI KESWANI Vs. SURESH ATALRAI KESWANI	August 12, 2013
MAHESH BAPURAO SWAMI Vs. STATE OF MAHARASHTRA	August 28, 2013
MAHESH KUMAR Vs. STATE OF MAHHARASHTRA	February 21, 2013
MAHESH S/O. TARACHAND SURYWANSHI Vs. STATE OF MAHARASHTRA	September 11, 2013
MAHESH ZAVERI Vs. COMMISSIONER OF CUSTOMS	January 9, 2013
MAHILA VIKAS MANDAL, AURANGABAD Vs. STATE OF MAHARASHTRA, THROUGH PRINCIPAL SECRETARY	October 24, 2013
MAHINDRA & MAHINDRA LTD. Vs. STATE OF MAHARASHTRA	December 24, 2013
MAHINDRA AND MAHINDRA FINANCIAL SERVICES LTD. Vs. VISHAL S. BAGADIA	May 6, 2013
MAHINDRA BT INVESTMENT CO. (MAURITIUS) LTD Vs. DIRECTOR OF INCOME TAX	July 25, 2013
MAHONAR YADAORAOJI BELGE Vs. KAMLABAI WD/O MANOHAR RAUT	January 11, 2013
MAJOR DADASAHEB NIMBALKAR EDUCATIONAL CHARITY TRUST Vs. LATADEVI GOVIND PATI	July 9, 2013
MAJOR DADASAHEB NIMBALKAR EDUCATIONAL CHARITY TRUST Vs. SMT. LATADEVI GOVIND PATI	July 29, 2013
MAKHAN LAL BARUA Vs. MIHIKA BARUA AND ORS	September 2, 2013
MAKRAND ASHOK GHAGRE Vs. STATE OF MAHARASHTRA	July 24, 2013
MALA UMESH MEHTA Vs. AVR LOGISTIC PVT. LTD	November 20, 2013
MALHAR S/O GANPAT BOKEPHOD Vs. SHIVAJI	October 17, 2013
MALHARI VITTHAL JADHAV Vs. STATE OF MAHARASHTRA	August 16, 2013
MALHARI VITTHAL JADHAV Vs. STATE OF MAHARASHTRA	September 16, 2013
MALINI J. NAGUESHKAR Vs. COFRE' OF THE CONFRARIA	July 1, 2013
MALLAPPA CHANAPPA NIDONI Vs. STATE OF MAHARASHTRA	March 12, 2013
MAN CHANDAK DEVELOPERS PVT. LTD Vs. DILIP MANGILAL JAIN	November 11, 2013
MAN INDUSTRIES (I) LTD Vs. JAGDISH CHANDRA JHAMAKLAL MANSUKHANI	July 24, 2013
MANABAI KASHIRAO TONDLE Vs. JAGANNATH GANPAT GIRHE	June 10, 2013
MANAGER, BAJAJ ALLIANZ GENERAL INSURANCE CO LTD Vs. SUCHITA WD/O VIJAY CHOUDHARI	December 9, 2013
MANAKCHAND CHANILAL MUNOT Vs. THE STATE OF MAHARASHTRA AND ORS.	December 5, 2013
MANDA VISHWANATH TANGADE Vs. VAISHALI SUNIL BARATE AND ORS	July 18, 2013
MANEESH PHARMACEUTICALS Vs. CONTRACT ADVERTISING INDIA PVT LTD	January 8, 2013
MANEKLAL N. SHAH ALIAS KOTHARI Vs. MUNICIPAL CORPORATION OF GR BOMBAY	September 23, 2013
MANESH MADUSUDAN KOTIYAN Vs. THE STATE OF MAHARASHTRA	July 2, 2013
MANGAL AND ORS. Vs. THE STATE OF MAHARASHTRA AND ANR.	March 18, 2013
MANGAT RAI GOYAL Vs. MORAJ FINANZ PVT LTD	January 8, 2013
MANGESH RAJARAM SAWANT Vs. STATE OF MAHARASHTRA	March 14, 2013
MANIK ALIAS DNYANESHWAR DIGAMBER TAWAR Vs. STATE OF MAHARASHTRA	March 18, 2013
MANIK RAMCHANDRA GUPTA Vs. THE STATE OF MAHARASHTRA	December 2, 2013
MANILAL SUNDERJI DOSHI Vs. KAMAL MANILAL DOSHI	March 7, 2013
MANIRAM SATYANARAYAN CHAUDHARI Vs. ESTATE MANAGER	September 10, 2013
MANISH Vs. MONICA	February 1, 2013
MANISH LALITKUMAR BAVISHI Vs. COMMR. OF CUS.	September 30, 2013
MANISH S/0 PANCHAM SINGH GOUR Vs. STATE OF MAHARASHTRA	September 10, 2013
MANISH S/O SANJAY THAKAR Vs. STATE OF MAHARASHTRA	October 8, 2013
MANISHA BHIMRAJ PATIL Vs. STATE OF MAHARASHTRA THROUGH ITS PRINCIPAL SECRETARY	October 22, 2013
MANJITA NAIK TUENKAR Vs. SOIROO ALIAS SARVESH C NAIK	March 26, 2013
MANJU W/O BALDEV NARANG Vs. PRAKASH S/O MANOHAR LOKHANDE	August 14, 2013
MANJUL DARSHAN BUILDING TENANTS WELFARE ASSOCIATION Vs. MUNICIPAL CORPORATION OF GR. MUMBAI	December 21, 2013
MANJULA BHARAT KUMAR BANKER Vs. KUMARI SALIMA SULEMAN OOMER	July 29, 2013
MANJUSHA HARIBHAU DHAPUDKAR Vs. PRESIDENT AND PRINCIPAL	August 19, 2013
MANMATH BABURAO KADAM Vs. STATE OF MAHARASHTRA	August 16, 2013
MANNEKBEN S. TANDEL Vs. PASCOAL FERNANDES	February 1, 2013
MANOHAR Vs. AMRAVATI ZILLA PARISHAD SHIKSHAK BANK LTD	July 23, 2013
MANOHAR Vs. THE STATE OF MAHARASHTRA	August 23, 2013
MANOHAR B. PATIL Vs. STATE OF MAHARASHTRA	October 3, 2013
MANOHAR KRISHNA MADHAVI Vs. COMMISSIONER	October 21, 2013
MANOHAR MARUTI GHULE Vs. DANG SANJEEV	October 11, 2013
MANOHAR MARUTI GHULE Vs. DANG SANJEEV	October 4, 2013
MANOHAR SAHADEV SHINDE Vs. YASHWANT SAHADEV SHINDE	October 15, 2013
MANOHAR VITHAL KORGAONKAR Vs. GURUDAS B KORGAONKAR	February 19, 2013
MANOJ Vs. CHANDRAKISHORE	November 28, 2013
MANOJ ALIAS MANYA Vs. STATE OF MAHARASHTRA	July 29, 2013
MANOJ BHIKAMCHAND KUCHERIA Vs. SONU SATU PATIL	September 25, 2013
MANOJ JAYSINGHPRASAD CHAUHAN Vs. GURUDAS NAVELKAR	June 21, 2013
MANOJ KARAM Vs. RAM TULJIRAM SHAHANI	September 25, 2013
MANOJ KUMAR PRADEEP GUPTA Vs. STATE OF MAHARASHTRA	March 20, 2013
MANOJ KUNDANLAL JAIN Vs. ARTI AMAR PANDE	February 6, 2013
MANOJ OSWAL Vs. STATE OF MAHARASHTRA	August 6, 2013
MANOJ S/O BHAGWANDAS RUPANI Vs. STATE OF MAHARASHTRA	October 1, 2013
MANOJ SHIVAJIRAO PATIL Vs. STATE OF MAHARASHTRA	January 15, 2013
MANORAMA W/O HARISHCHANDRA SHENDE Vs. STATE OF MAHARASHTRA	September 3, 2013
MANSUB BHAGWAT KHILLARE Vs. PARIGABAI MANSUB KHILLARE	November 28, 2013
MANUEL LOURENCO D'COSTA Vs. BOARD OF TRUSTEES	March 25, 2013
MAOHAMMED SAGIR IDRIS ANSARI ALIAS RAJU ANSARI Vs. VINEET AGARWAL	September 4, 2013
MAPUSA MUNICIPAL COUNCIL Vs. KRUPAL HALLIKAR	May 7, 2013
MAPUSA URBAN CO-OPERATIVE BANK OF GOA, LTD Vs. GOA CAPSULES PVT. LTD	July 1, 2013
MARATHWADA RAKH UPYOGIT UDYOJAK SAHAKARI AUDHYOGIK SANSTHAN Vs. STATE OF MAHARASHTRA	November 13, 2013
MARIA A SILVEIRA Vs. STATE OF GOA	February 5, 2013
MARIA ANTONIA ALBA Vs. DEPUTY COLLECTOR	April 24, 2013
MARIA BENVINDA SEVERINA DIAS COSTA Vs. LILIA KHER	October 18, 2013
MARIA FELICIA D SOUZA Vs. LUIS D SOUZA	May 2, 2013
MARIA FERNANDES Vs. ANTONIO RODRIGUES	May 3, 2013
MARIA TERESA PHILOMENA D'ROCHA PEGADO Vs. STATE OF GOA	December 10, 2013
MARIAN N DCOSTA Vs. VITHAL MIRINGKAR	November 27, 2013
MARIANO CAETANO BRAGANZA Vs. JANARDAN	August 21, 2013
MARIANO S.J. GODINHO Vs. HENRIQUES CARNEIRO	September 13, 2013
MARLING BARNAPPA SAIBANNA Vs. STATE OF MAHARASHTRA	October 11, 2013
MAROTI NAMDEORAO SHRIRAME Vs. D I G PRISONS	September 17, 2013
MAROTI S/O DAMOJI BHARASKAR Vs. STATE OF MAHARASHTRA	July 9, 2013
MAROTI S/O GANGARAM KAMBLE Vs. STATE OF MAHARASHTRA	September 2, 2013
MAROTI S/O MARIBA INGALE Vs. STATE OF MAHARASHTRA	August 16, 2013
MAROTI S/O. TUKARAM NAGTODE Vs. STATE OF MAHARASHTRA	February 7, 2013
MARUTI NIVRUTTI NAVALE Vs. STATE OF MAHARASHTRA	June 12, 2013
MARY DIAS Vs. PEDRO MACHADO	August 12, 2013
MARY FERNANDES Vs. STATE OF GOA	April 24, 2013
MASTER RUSHIL A.A. DINIZ Vs. GOA UNIVERSITY, FR. AGNEL COLLEGE AND STATE OF GOA	May 10, 2013
MASTER SIDDHANT VIKRAM PAL Vs. AUTHORIZATION COMMITTEE	June 21, 2013
MATHURNATH DESSAI Vs. PARVATI DEMU GAONKAR	January 29, 2013
MATOSHRI RAMABAI Vs. STATE OF MAHARASHTRA	March 8, 2013
MAULIK KOTAK Vs. STATE OF MAHARASHTRA	June 19, 2013
MAVI INDUSTRIAL LTD Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE	February 14, 2013
MAXIMIANO JOSE FERNANDES Vs. STATE OF GOA	June 17, 2013
MAYUR Vs. SCHEDULED TRIBE CASTE CERTIFICATE SCRUTINY COMMITTEE,GADCHIROLI	October 18, 2013
MAYUR CASTING Vs. GANESH RAMBHAU BHARAMBE	December 19, 2013
MEENA MOHAMMED MUSTAQ ANSARI Vs. STATE OF MAHARASHTRA	January 16, 2013
MEENAKSHI NARESH THAKUR Vs. STATE OF MAHARASHTRA	September 24, 2013
MEERA RAJENDRA JADHAV Vs. STATE OF MAHARASTRA	October 22, 2013
MEERABAI SURESH BHILL Vs. STATE OF MAHARASHTRA	March 21, 2013
MEGHA MADAN NAYAK Vs. MADAN RUSTUMRAO NAYAK	March 8, 2013
MEGHASHYAM RAMCHANDRA NAIK Vs. RUKMINI KRISHNA NAIK	October 17, 2013
MEHARUNNISSA FAROOQ SHAIKH Vs. THE STATE OF MAHARASHTRA	August 28, 2013
MEHBOOB SHAIKH Vs. STATE OF GOA	April 2, 2013
MEHMOOD SHAHJAD KHAN Vs. STATE OF MAHARASHTRA	May 8, 2013
MELISSA MONICA FERNANDES Vs. THOMAS AQUINO VINCENT SERRAO	December 6, 2013
MENEZES FERNANDES ENTERPRISES Vs. INCOME TAX OFFICER	January 21, 2013
MERIT MAGNUM CONSTRUCTIONS Vs. NAND KUMAR ANANT VAITY	October 15, 2013
MESSRS. KEYSTONE CONSTRUCTIONS Vs. STATE BANK OF INDIA	October 8, 2013
MICHAEL ANTHONY WILLIAM GARETH Vs. MARIA DO	October 11, 2013
MICHAEL D'SOUZA Vs. KAMAL D'SOUZA NEE KAMAL SHAMBU SURLEKAR	February 22, 2013
MICHAEL G FERNANDES Vs. STATE	January 18, 2013
MIHIR RAMESH VORA Vs. UNION OF INDIA, THROUGH THE SECRETARY	August 14, 2013
MILAAN C. JHAVERI Vs. VENTURE SECURITIES LTD	April 17, 2013
MILIND Vs. STATE OF MAHARASTRA	October 3, 2013
MILIND Vs. STATE OF MAHARASHTRA	April 25, 2013
MILIND Vs. HARSHADA	August 30, 2013
MILIND PRABHU Vs. STATE OF GOA	December 11, 2013
MILIND SHRIRAM LIMAYE Vs. STATE OF MAHARASHTRA	December 6, 2013
MILLIE FERRAO Vs. MILAGRES FERNANDES	October 24, 2013
MINAKSHI W/O KISHOR DHAWALE Vs. STATE OF MAHARASHTRA	July 8, 2013
MISS MRIDULA NIKHAR Vs. SHAH NATURE AND HEALTH PROJECTPVT LTD	July 23, 2013
MITESH CHANDRAKANT KOTHRI Vs. UNION OF INDIA	April 22, 2013
MITTAL RAMESH PANCHAL Vs. STATE	December 23, 2013
MOHAMED ALTAF @ CHHOTU KHAN @ HIRDESH SANTOSH RAJPUR Vs. STATE OF MAHARASHTRA	August 13, 2013
MOHAMED UMER TAHSILDAR Vs. STATE OF MAHARASHTRA	January 4, 2013
MOHAMMAD BASITODDIN S/O KHALILODDIN Vs. STATE OF MAHARASHTRA	February 5, 2013
MOHAMMAD HASSAN JAFARI NAEIMI Vs. UNION OF INDIA	September 6, 2013
MOHAMMAD HUSSAIN Vs. RADHA	August 6, 2013
MOHAMMAD MUSA IBRAHIMSAHEB GHANTE Vs. GAJANAN PRABHUAPPA BIDWE	July 9, 2013
MOHAMMAD PARVEZ PYAREJAN SHAIKH Vs. STATE OF MAHARASHTRA	October 29, 2013
MOHAMMED AMIN HAROON SOLKAR Vs. ASGAR MOHAMMED DABIR	April 18, 2013
MOHAMMED ARSHAD IQBAL ABDUL RASHID Vs. DIVAKAR	September 26, 2013
MOHAMMED JAHEER Vs. M.V.MOHAMMED HUSSAIN WALAYATA	January 9, 2013
MOHAMMED KASAM Vs. MUNICIPAL CORPORATION OF GREATER BO	September 16, 2013
MOHAMMED ZAFAR S/O MOHAMMED QUMAR Vs. STATE OF MAHARASHTRA	September 17, 2013
MOHAMMED ZAKIR MOHAMMED GHOUSE Vs. STATE OF MAHARASHTRA	June 19, 2013
MOHAMMED ZAMAN HIDAYATULLA KHAN Vs. VINEET AGARWAL	September 24, 2013
MOHAN Vs. VIMAL	November 29, 2013
MOHAN S/O PREMNATH KOTHIMBIRE Vs. STATE OF MAHARASHTRA	October 17, 2013
MOHAN S/O. MAROTRAO PATIL-TAKLIKAR Vs. STATE OF MAHARASHTRA THROUGH THE SECRETARY, RURAL DEVELOPMENT DEPARTMENT	October 15, 2013
MOHANA RAJ NAIR Vs. CENTRAL BUREAU OF INVESTIGATION	September 24, 2013
MOHANBHAI DELKAR Vs. LALIT BABU PATEL	August 26, 2013
MOHANKUMAR KHUSHAL PATHE Vs. STATE OF MAHARASHTRA	March 12, 2013
MOHD GULAM HUSSEIN Vs. STATE OF MAHARASHTRA	May 9, 2013
MOHD IFRAN MOHD IDRIS SHAIKH Vs. STATE OF MAHARASHTRA	October 1, 2013
MOHD IMRAN ISLAM SALAMANI Vs. STATE OF MAHARASHTRA	June 12, 2013
MOHD IRSHAD KAMRUDDIN SHAIKH Vs. STATE OF MAHARASHTRA	October 15, 2013
MOHD SABIR Vs. GOVIND	February 13, 2013
MOHD SHAFIQ SAMSUDDIN SHAIKH Vs. STATE OF MAHARASHTRA	September 23, 2013
MOHD. AZIM SHEIKH IIBRAHIM Vs. MEHAMUDA ANJUM MOHD. AZIM	August 19, 2013
MOHD. HASHIM AJMULLAH KHAN Vs. VASIULLAH NASIBULLAH KHAN	September 3, 2013
MOHD. JAHIR PUTTAN KHAN Vs. STATE OF MAHARASTRA	March 13, 2013
MOHD.YOUSUFUDDIN S/O. MOHD.KARIMUDDIN Vs. STATE OF MAHARASHTRA	March 4, 2013
MOHINI NARAINDAS KAMWANI Vs. POLICE INSPECTOR,VASHI POLICE STATION	June 13, 2013
MOHIODDIN S/O. ZAINULODDIN SIDDIQIN Vs. STATE OF MAHARASHTRA	January 29, 2013
MONOHAR RANGNATH PATIL Vs. STATE OF MAHARASHTRA	January 16, 2013
MORMUGAO STEVEDORES' ASSOCIATION Vs. UNION OF INDIA	March 4, 2013
MOSER BAER ENTERTAINMENT LIMITED Vs. GOLDMINES TELEFILMS PRIVATE LIMITED	January 30, 2013
MOTICHAND AND COMPANY Vs. LIFE INSURANCE CORPORATION OF INDIA	January 23, 2013
MOTILAL OSWAL SECURITIES LTD Vs. UTTAM CHAND GARG	March 8, 2013
MR. DHANANJAY Vs. STATE OF MAHARASHTRA AND ANR.	September 17, 2013
MR. DILIP TIMBLO Vs. AUDUTH TIMBLO	August 8, 2013
MR. PREM MASIH Vs. THE STATE OF MAHARASHTRA AND ANR.	January 3, 2013
MR. REMY VAZ Vs. STATE OF GOA	May 8, 2013
MRIDULA NIKHAR Vs. SHAH NETURE AND HEALTH PROJECT PVT LTD	July 23, 2013
MRS. MANDABAI REVANNATH GADE YEOLE AKHADA Vs. MRS. ALKA NAMDEO KADU DIED-THROUGH HEIRS (NAMDEDO RAMCHANDRA KADU, SHARAD NAMDEO KADU, SATISH NAMDEO KADU AND MRS. DEEPALI SHANTARAM CHAVAN) AND RAHURI MUNICIPAL COUNCIL, THROUGH CHIEF OFFICER	December 17, 2013
MRUNALI MUNESH LILHARE Vs. STATE OF MAHARASHTRA	February 1, 2013
MS. ADELINE RODRIGUES AND OTHERS Vs. STATE OF MAHARASHTRA AND OTHERS	August 7, 2013
MUHAMMAD RAZZAQUE Vs. STATE OF MAHARASHTRA	September 23, 2013
MUKESH MOHAN Vs. STATE OF GOA	June 14, 2013
MUKESH RAMANLAL GOKAL Vs. ASHOK JAGJIVAN GOKAL	October 11, 2013
MUKESH S/O ASHOK SONAR Vs. MAYA W/O DASHRATH SADAWARTE	July 16, 2013
MUKTHAR AHMAD Vs. STATE OFMAHARASHTRA	July 19, 2013
MUKUND VASUDEV NAIK Vs. DEEPAK SHAMSUNDAR NAIK	November 18, 2013
MULHEIM PIPECOATINGS GMBH Vs. WELSPUN FINTRADE LIMITED	August 16, 2013
MUMBAI CENTRAL BANK OFFICERS' CONGRESS Vs. CENTRAL BANK OF INDIA	April 1, 2013
MUMBAI CRICKET ASSOCIATION Vs. RATNAKAR SHIVRAM SHETTY	September 21, 2013
MUMBAI INTERNATIONAL AIRPORT PVT. LTD Vs. EDWARD ALIAS ADWARD PAUL MACHADO	December 4, 2013
MUMBAI PUNE TAXI OWNERS ASSOCIATION Vs. PRINCIPAL SECRETARY, MINISTRY OF SURFACE TRANSPORT, MAHARASHTRA STATE, BOMBAY	August 8, 2013
MUMBAI TAXIMEN'S UNION Vs. STATE OF MAHARASHTRA THROUGH THEIR OFFICE AT ADVOCATES	March 25, 2013
MUMTAZ IQBAL SHAIKH Vs. ALAIN LOUSI PHILIP COUSIN	March 22, 2013
MUNAWAR SHAH HABIB SHAH Vs. STATE OF MAHARASHTRA	December 4, 2013
MUNDHE CONTRACTORS Vs. STATE OF MAHARASHTRA	January 21, 2013
MUNEESH KUMAR SHAKYA Vs. DAMODAR S ASUKAR	March 20, 2013
MUNICIPAL CORPORATION OF GR. BOMBAY Vs. LAXMAN MAHADEO MOHITE	September 2, 2013
MUNICIPAL CORPORATION OF GREATER MUMBAI Vs. VITTHAL ANNA KAMBLE	January 22, 2013
MUNICIPAL COUNCIL Vs. BHANUDAS JAYAWANTA SONAWANE	December 16, 2013
MUNICIPAL COUNCIL JINTUR Vs. SUNDER NAMDEO KHILLARE	April 3, 2013
MUNICIPAL COUNCIL JINTUR Vs. SUNDER NAMDEO KHILLARE	March 19, 2013
MUNIRA BEGAM Vs. THE STATE OF MAHARASHTRA	November 22, 2013
MUNISH MADANLAL BUMB (HUF) Vs. M/S. JOINDRE CAPITAL SERVICES LTD. & ANR.	July 24, 2013
MUNISHWAR S/O GOMAJI BORKAR Vs. ARVINDKUMAR S/O BAHADURSINGH CHAUHAN	November 28, 2013
MURARI KAWADU KUMBHRE Vs. MAHARASHTRA STATE CO-OPERATIVE TRIBAL DEVELOPMENT CORPORATION LTD.	July 3, 2013
MURGAPPA SANGAPPA WALE Vs. TUKARAM GENU GAVALI	April 3, 2013
MURLI INDUSTRIES LTD Vs. OMPRAKASH MANIRAM AGRAWAL	August 2, 2013
MURLIDHAR CHANDIRAM GYANCHANDANI Vs. JAI AGENCIES PUSAD	July 31, 2013
MURLIDHAR MUKUNDRAO Vs. PRIRI	February 8, 2013
MUSA S/O BANDU PATEL Vs. ABDUL RAHEMAN S/O BANDU PATEL	January 30, 2013
MUSHTAQ A. SHAH Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI	November 19, 2013
MUTTU PANDIYA P VALLAYAN SHETTY Vs. STATE OF MAHARASHTRA	August 29, 2013
N V BALTA INDUSTRIES Vs. TIKE INTERNATIONAL	February 24, 2013
N. P. S. VARDE Vs. GOA STATE INFORMATION	June 24, 2013
NADEEM HANIF KHAN @ NADEEM CHADA Vs. DY. COMMISSIONER OF POLICE, ZONE-VIII	August 23, 2013
NADEEM MAJID OOMERBHOY Vs. HANS RAJ JASSAL	July 19, 2013
NAEEM AHMEDKHAN Vs. STATE OF MAHARASHTRA	December 10, 2013
NAFIS TAUFIQ SHAIKH Vs. STATE OF MAHARASHTRA	March 1, 2013
NAGAVENI R Vs. JOINT DIRECTOR OF HIGHER	December 10, 2013
NAGENDRA @ GUDDU HARIHARPRASAD DUBEY Vs. STATE OF MAHARASHTRA	February 25, 2013
NAGINDAS K. & BROS. Vs. OFFICIAL LIQUIDATOR	October 8, 2013
NAGINDAS KASTURCHAND Vs. OFFICIAL LIQUIDATOR	July 30, 2013
NAGO MANIK PATIL Vs. PRATAP GABAJI PATIL	June 12, 2013
NAGORAO PARSHURAM SUGAVE Vs. STATE OF MAHARASHTRA	March 5, 2013
NAGPUR Vs. HONBLE MEMBER, INDUSTRIAL COURT	January 30, 2013
NAGPUR DISTILLERS PVT. LTD Vs. KOPARGAON SAHAKARI SAKHAR KARKHANA LIMITED	May 7, 2013
NAGPUR DISTRICT CENTRAL CO OPERATIVE BANK LIMITED Vs. STATE OF MAHARASHTRA	March 13, 2013
NAGPUR MUNICIPAL CORPORATION Vs. JASPALSINGH S/O. KHAIRATILAL LAHOREE	August 28, 2013
NAHIDABANO W/O. FEROZKHAN PATHAN Vs. DIVISIONAL COMMISSIONER, AURANGABAD DIVISION	October 4, 2013
NAHUR VIVEKANAND CO OPERATIVE HOUSING SOCIETY LTD Vs. UNION OF INDIA	January 16, 2013
NAKHUDA MOHD ALI ROGAY S/O NAKHUDA MOHAMMED AMEEN ROGAY Vs. ANZAR AHMED	April 22, 2013
NALINI RAMCHANDRA ANPAT Vs. STATE OF MAHAASHTRA	August 7, 2013
NAMAN S/O SURESH JAIN Vs. STATE OF MAHARASHTRA	December 17, 2013
NAMDEO Vs. PHULABAI	September 5, 2013
NAMDEO Vs. STATE OF MAHARASHTRA	February 28, 2013
NAMDEO Vs. STATE OF MAHARASHTRA	February 11, 2013
NAMDEO Vs. SHAHI GUPTA MASJID CHANDRAPUR	November 18, 2013
NAMDEO BABASAHEB KORDE Vs. BABASAHEB @ BABARAO RAMKRISHNA	December 21, 2013
NAMDEO BAPURAO GUND Vs. STATE OF MAHARASHTRA	March 20, 2013
NAMDEO PANDITRAO SHENDGE Vs. MAHARASHTRA STATE ROAD TRANSPORT COR	June 25, 2013
NAMDEO SAMPATRAO WADE Vs. STATE OF MAHARASHTRA	November 27, 2013
NAMDEV GENBA PARTHE Vs. STATE OF MAHARASHTRA	October 28, 2013
NANCY TEMBO Vs. UNION OF INDIA	October 29, 2013
NANDA L. NAIK Vs. STATE OF GOA	July 30, 2013
NANDKISHOR S/O DAMODHAR WADGAONKAR Vs. GAJANAN	August 14, 2013
NANDKISHOR S/O LAXMAN DHODARE Vs. STATE OF MAHARASHTRA, THROUGH POLICE STATION	August 6, 2013
NANDKISHOR SHAMRAO BHANDARE Vs. STATE OF MAHARASHTRA	May 6, 2013
NANDKISHORE STEEL INDUSTRIES PVT. LTD. Vs. CESTAT	July 10, 2013
NANDKUMAR GANPAT PATANKAR Vs. MUNICIPAL CORPORATION OF GR. MUMBAI	December 9, 2013
NANDKUMAR P PATIL Vs. STATE OF MAHARASHTRA	September 19, 2013
NANDKUMAR SITARAM JADHAV Vs. STATE OF MAHARASHTRA	November 20, 2013
NANDLAL Vs. ANANT & ORS.	July 11, 2013
NANDU S/O SAMBAJI NAGARKAR Vs. STATE OF MAHARASHTRA	September 4, 2013
NARAYAN Vs. ABHIJIT	August 30, 2013
NARAYAN GANPAT DALWALE Vs. MUNICIPAL COUNCIL	February 1, 2013
NARAYAN RAMU KARALE Vs. SHANTABAI ANNA PATIL	February 26, 2013
NARAYAN RAN SHET SHIRODKAR Vs. RAJIV FONDU GUDE	May 6, 2013
NARAYAN S/O VITHOBA KUMBHARE Vs. JOINT COMMISSIONER & VICECHAIRMAN	August 6, 2013
NARAYAN SHANKAR THAKUR Vs. SITABAI SITARAM THAKUR	August 1, 2013
NARENDRA ALIAS NANDU Vs. KISHOR	July 24, 2013
NARENDRA BARDE Vs. MUNICIPAL CORPORATION OF BRIHAN MUMBAI	June 20, 2013
NARENDRA GORANI Vs. NARENDRA GORANI	October 10, 2013
NARESH EKNATH NAIK Vs. STATE OF MAHARASHTRA	January 21, 2013
NARESH GANGARAM GOSAVI Vs. CHEMBUR ENGLISH SCHOOL	April 3, 2013
NARESH H PATIL Vs. STATE OF GOA	September 17, 2013
NARESH LACHMANDAS ASWANI Vs. HARIDAS ALIAS HARDAS LACHMANDAS	October 18, 2013
NARESH S/O. NEMICHAND KOTHARI Vs. STATE OF MAHARASHTRA	January 23, 2013
NARSINHA SAHKARI SAKHAR KARKHANA LTD Vs. STATE OF MAHARASHTRA	May 9, 2013
NASE BIN SAYYAD CHAUS Vs. STATE OF MAHARASHTRA	February 13, 2013
NASEEM RIYAZ KHALIFA Vs. SHAFUPTA NASEEM KHALIFA	November 13, 2013
NASHIK MERCHANT'S CO-OP. BANK LTD Vs. DHANANJAY SHRIRAM DAGA	January 4, 2013
NASRINA EAKBAL PATHAN Vs. STATE OF MAHARASHTRA	January 8, 2013
NATARAJAN SUNDARESAN Vs. SHADI NATARAJAN	March 14, 2013
NATHU AVDAJI SHINDE Vs. STATE OF MAHARASHTRA	October 15, 2013
NATIOANL TEXTILE CORPORATION LIMITED Vs. RAVINDRA RAMCHANDRA GAVADE	July 19, 2013
NATIONAL AMNESTY Vs. R. R. PATIL	February 8, 2013
NATIONAL AVIATION CO. OF INDIA LTD Vs. MUMBAI MAZDOOR SANGH	December 20, 2013
NATIONAL AVIATORS GUILD BEING A TRADE UNION Vs. REGISTRAR OF TRADE UNIONS KAMGAR BHAVAN	November 27, 2013
NATIONAL BANK OF AGRICULTURE & RURAL DEVELOPMENT Vs. SHAH THAKUR	October 9, 2013
NATIONAL COMMODITY AND DERIVATIVES EXCHANGE LTD. Vs. INDIAN EXCHANGE OF METAL LTD.	April 18, 2013
NATIONAL CONFEDERATION FOR DEVELOPMENT OF DISABLED AND ANOTHER Vs. UNION OF INDIA AND ORS.	December 4, 2013
NATIONAL INSRANCE COMPANY LTD Vs. SEEMS RAMDAS TELHANDE	August 22, 2013
NATIONAL INSURANCE CO LTD Vs. BAPURAO VISHVANATH KENDRE	April 17, 2013
NATIONAL INSURANCE CO LTD Vs. SABER SHEIKH	August 22, 2013
NATIONAL INSURANCE CO. LTD Vs. NANUBAI WD/O LOMESHWAR TAMGADGE	July 19, 2013
NATIONAL INSURANCE CO. LTD Vs. RAZIQUE AHMED	December 16, 2013
NATIONAL INSURANCE CO. LTD. Vs. SALOUNI SUBHASHCHANDRA	July 19, 2013
NATIONAL INSURANCE COMPANY LIMITED Vs. UDHAO	November 20, 2013
NATIONAL INSURANCE COMPANY LTD. Vs. SARDAR MAHENDRA SINGH S/O SARDAR MASTAN SINGH LEL	August 6, 2013
NATIONAL INSURANCE COMPANY LTD. Vs. MAYA WD/O. GANESH WATH	December 18, 2013
NATIONAL SEED ASSOCIATION OF INDIA Vs. STATE OF MAHARASHTRA	August 13, 2013
NATIONAL TEXTILE COR LTD Vs. DHONDU SHANTARAM TULASKAR	May 8, 2013
NATVARLAL D SAROTIA Vs. BHAGAWATI SHIYARAM PATEL	March 4, 2013
NAVALKISHOR S/O SANTOSH JAISWAL Vs. STATE OF MAHARASHTRA	October 7, 2013
NAVEEN DILIP PANCHABHAIYE, MINOR Vs. STATE OF MAHARASHTRA	February 22, 2013
NAVINCHANDRA KULKAN Vs. STATE OF MAHARASHTRA	January 4, 2013
NAVKAR CORPORATION LIMITED Vs. DIVISIONAL RAILWAY MANAGER	December 9, 2013
NAVNATH Vs. STATE OF MAHARASHTRA	October 8, 2013
NAVNATH NAGNATH KHUNE Vs. STATE OF MAHARASHTRA	April 3, 2013
NAVNIT MADHUKAR NAIK Vs. STATE OF MAHARASHTRA	February 15, 2013
NAVROZ KERSHASP MODY Vs. LIFE INSURANCE CORPORATION OF INDIA	August 27, 2013
NAWANITDAS MATHURADAS GUJAR Vs. STATE OF MAHARASHTRA	July 18, 2013
NAYANA CHANDRAKANT KAMBLE Vs. STATE OF MAHARASTRA	August 7, 2013
NAYASA EXPORTS PRIVATE LTD. Vs. UNION OF INDIA	December 12, 2013
NAZIM H. KAZI Vs. KOKAN MERCANTILE COOPERATIVE BANK LTD	February 5, 2013
NEETA BHALCHANDRA KALGHATGI Vs. STATE BANK OF INDIA	August 22, 2013
NELSON D'SOUZA Vs. JULIE D'MELLO	October 29, 2013
NEPTUNE MARINE PVT. LTD Vs. MEECON PRIVATE LIMITED	April 26, 2013
NETAJI SHIVRAM CHOUGALE Vs. STATE OF MAHARASHTRA	March 25, 2013
NETCORE SOLUTIONS PVT.LTD. Vs. PINNACLE TELESERVICES PVT. LTD.	January 3, 2013
NETRAJ Vs. STATE OF MAHARASHTRA	June 28, 2013
NEW INDIA ASSURANCE CO LTD Vs. PADMA	August 22, 2013
NEW INDIA ASSURANCE CO LTD Vs. MEENA DHANJI CHHEDA	December 6, 2013
NEW INDIA ASSURANCE CO. LTD Vs. ASLAM AJGARALI MAKRANI	April 4, 2013
NEW INDIA ASSURANCE CO. LTD Vs. ALPA RAJESH SHAH	October 19, 2013
NEW INDIA ASSURANCE CO. LTD Vs. SHARIF BASHEER SHAIKH	October 10, 2013
NEW INDIA ASSURANCE CO. LTD Vs. GUNJI CHAKRAMMA	December 21, 2013
NEW INDIA ASSURANCE CO. LTD. Vs. YESHWANT KORGAONKAR	January 16, 2013
NEW INDIA ASSURANCE CO. LTD. Vs. KAVITA GAUNS DESSAI	July 15, 2013
NEW INDIA ASSURANCE COMPANY Vs. NANDLAL LALCHAND JAISWANI	January 8, 2013
NEW INDIA ASSURANCE COMPANY LIMITED Vs. WAHIDA BANO WD/O ABDUL RAUF	July 24, 2013
NEW INDIA ASSURANCE COMPANY LIMITED Vs. BABAN	July 1, 2013
NEW INDIA ASSURANCE COMPANY LTD Vs. PRABHAKAR MAROTRAO	March 7, 2013
NEW INDIA ASSURANCE COMPANY LTD Vs. SUNITA	August 14, 2013
NEW INDIA ASSURANCE COMPANY LTD Vs. VISHWANATH	August 21, 2013
NEW INDIA ASSURANCE COMPANY LTD. Vs. VINOD PRABHAKARRAO DESHMUKH	December 10, 2013
NEW INDIA ASSURANCE COMPANY LTD. Vs. PRAMOD PRABHAKARRAO DESHMUKH	December 10, 2013
NEW INDIA CO-OPERATIVE HOUSING SOCIETY LTD Vs. STATE OF MAHARASHTRA	February 1, 2013
NEW INDIA INSURANCE COMPANY LIMITED Vs. PYARELAL TEXTILE LIMITED	January 21, 2013
NEW INDIAN CO-OP. BANK LTD Vs. NEW INDIA CO-OP BANK LTD	April 24, 2013
NIBBANNA CO-OP. HOUSING SOCIETY LTD Vs. MALCOLM CONSTRUCTION PVT. LTD	February 22, 2013
NIBBANNA COOP. HOUSING SOCIETY LTD Vs. M/S. MALCOLM CONSTRUCTION PVT. LTD	February 4, 2013
NIDHI VERMA Vs. PRABHUDAS LILLADHER PVT. LTD	February 6, 2013
NIDHI VERMA Vs. PRABHUDAS LILLADHER PVT. LTD.	February 25, 2013
NIKHIL S/O RAJENDRA JAIN Vs. SUREKHA WD/O ASHOK MOUNDEKAR	November 11, 2013
NILESH BABURAO GITTE Vs. STATE OF MAHARASHTRA	July 23, 2013
NILESH MAHADEO KAWRE Vs. D I G PRISON	October 15, 2013
NILESH SALGAOKAR Vs. STATE OF GOA	April 1, 2013
NILESH SHASHIKANT DALVI Vs. THE DY. COMMISSIONER OF POLICE	October 19, 2013
NILESH VIJAY DHUMAL Vs. STATE OF MAHARASHTRA	November 13, 2013
NINA AGARWALLA Vs. ASHOK GUPTA	May 10, 2013
NIPHAD SAKHAR KARKHANA LTD. Vs. COMMISSIONER OF C. EX., NASHIK	October 15, 2013
NIRALI MEHTA Vs. SURENDRAKUMAR SURANA	February 14, 2013
NIRANJANI ROSHAN RAO Vs. ROSHAN MARK PINTO	December 24, 2013
NIRANJANSING Vs. STATE OF MAHARASHTRA	March 4, 2013
NIRAV SHAUNAK CHOKSI Vs. OFFICIAL ASSIGNEE	June 20, 2013
NIRBHAY FOUNDATION THROUGH MANOJ S. PINGLE Vs. NASHIK MUNICIPAL CORPORATION AND OTHERS	October 25, 2013
NIRBHAYSINGH Vs. STATE OF MAHARASHTRA	December 3, 2013
NIRMAL LIFESTYLE LTD Vs. TULIP HOSPITALITY SERVICES LTD	November 27, 2013
NIRMAL LIFESTYLE LTD. Vs. NITIN S. DOSHI, HUF	June 20, 2013
NISARGDEEP SHIKSHAN PRASARAK MANDAL Vs. STATE OF MAHARASHTRA	August 6, 2013
NISHANT Vs. SOU. SONIA	August 27, 2013
NITESH S/O JIWAN JANGLE Vs. STATE OF MAHARASHTRA	February 1, 2013
NITESH SADARANGANI Vs. UNION OF INDIA	March 15, 2013
NITIN Vs. DIVISIONAL COMMISSIONER	December 9, 2013
NITIN MANIKRAO GAWANDE Vs. STATE OF MAHARASHTRA	December 19, 2013
NITIN RAMDAS SONAWANE Vs. THE STATE OF MAHARASHTRA	October 18, 2013
NITIN SHANKAR DESHPANDE Vs. UNION OF INDIA	August 8, 2013
NITIN SHIRSAT Vs. UNION OF INDIA	March 15, 2013
NIVRUTI DNYANOBA DAVALE (PATIL) Vs. ADDITIONAL COLLECTOR	November 22, 2013
NIYAZ AHMAD HAFZUL KABIR Vs. STATE OF MAHARASHTRA	July 3, 2013
NIYAZUDDIN ALIAS SONU SIRAJUDDIN ANSARI Vs. STATE OF MAHARASHTRA	September 3, 2013
NOBEL VAZ Vs. MEMBER SECRETARY MARGAO PLANNING & DEVELOPMENT AUTHORITY	January 8, 2013
NOOR MOHD. SHAMI SHAIKH Vs. MAHARASHTRA HOUSING	October 25, 2013
NOORA Vs. STATE OF MAHARASHTRA	November 25, 2013
NRB BEARING LTD. Vs. STATE OF MAHARASHTRA	June 10, 2013
NTUC INCOME INSURANCE CO-OPERATIVE LTD Vs. DEPUTY DIRECTOR OF INCOME TAX	February 1, 2013
NURALLAH KAMRUDDIN VELJEE Vs. VISHWAMBHAR KASHINATH PALEKAR	July 4, 2013
OFFICIAL LIQUIDATOR AS THE LIQUIDATOR OF M/S.CROWN MARITIME COMPANY (INDIA) PVT.LTD Vs. PRABHA P. SHENAI OF MUMBAI	September 24, 2013
OIL & NATURAL GAS CORPORATION LTD Vs. UNION OF INDIA	October 8, 2013
OIL & NATURAL GAS CORPORATION LTD Vs. COMMISSIONER OF CENTRAL EXCISE, SERVICE TAX	March 1, 2013
OIL & NATURAL GAS CORPORATION LTD. Vs. UNION OF INDIA AND OTHERS	August 10, 2013
OIL AND NATURAL GAS CORPORATION LIMITED Vs. RELIANCE ENERGY LIMITED	January 9, 2013
OLGA A FERNANDES Vs. CONSTANCY FERNADES ALIAS KARU JOHN FERNANDES	January 18, 2013
OLYMPIA MONICA D’SOUZA Vs. ARUN KESHAV JOSHI	October 14, 2013
OMPRAKASH @ GUDDU MUNNA YADAV Vs. STATE OF MAHARASHTRA	September 24, 2013
ONKAR GOVIND BADWE Vs. STATE OF MAHARASHTRA	October 14, 2013
ORIENT SHIP AGENCY PVT. LTD. Vs. COMMISSIONER OF CUSTOMS	April 12, 2013
ORIENTAL EXPORT CORPORATION Vs. UNION OF INDIA	April 10, 2013
ORIENTAL INSRANCE COMPANY Vs. GITABAI	July 24, 2013
ORIENTAL INSRANCE COMPANY LIMITED Vs. COLLECTOR AND DISTRICT ELECTION OFFICER	June 19, 2013
ORIENTAL INSURANCE CO LTD Vs. SUNITA	July 18, 2013
ORIENTAL INSURANCE CO LTD Vs. MEENA TUKARAM JADHAV	December 19, 2013
ORIENTAL INSURANCE CO LTD Vs. SEWAKDAS @ SHIVAJI S/O LAHANUJI SAHRE	December 20, 2013
ORIENTAL INSURANCE CO LTD Vs. PUSHPA WD/O ASHOK TRIVEDI	December 20, 2013
ORIENTAL INSURANCE CO. LTD Vs. KARIM KHAN	December 16, 2013
ORIENTAL INSURANCE CO. LTD Vs. JAYASHREE SADASHIV	September 17, 2013
ORIENTAL INSURANCE CO. LTD. Vs. MAYA	July 17, 2013
ORIENTAL INSURANCE COMPANY Vs. BAJRANG	July 19, 2013
ORIENTAL INSURANCE COMPANY LIMITED Vs. ASHOK SON OF SUKHDEO PATIL	December 10, 2013
ORIENTAL INSURANCE COMPANY LIMITED Vs. TULARAM S/O TUKARAM GAIKWAD	December 3, 2013
ORIENTAL INSURANCE COMPANY LIMITED Vs. NIRMALA WD/O VINAYAK LODHI	August 20, 2013
ORIENTAL INSURANCE COMPANY LTD Vs. MOHAMMAD SABIR S/O. ABDUL JABBAR	July 23, 2013
ORIENTAL INSURANCE COMPANY LTD Vs. HARSHA @ MINAL MAHESH LONE	August 21, 2013
ORIENTAL INSURANCE COMPANY LTD Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI	October 21, 2013
ORIENTAL INSURANCE COMPANY LTD. Vs. BINDU WD/O ASHOK MOREY	August 12, 2013
ORIENTAL INSURANCE COMPANY LTD. Vs. SURYAKANT S/O BABULAL JAMBHULKAR	July 26, 2013
OSHIWARA LOKHANDWALA CITIZENS ASSOCIATION Vs. MAHARASHTRA HOUSING AND AREA DEVELOPMENT BOARD	March 13, 2013
OSHO INTERNATIONAL FOUNDATION Vs. MAHARASHTRA ELECTRICTY REGULATORY	March 13, 2013
P G JYOTIKAR Vs. MEERATAI Y AMBEDKAR	June 21, 2013
PADAMSHI KHIMJI CHHEDA Vs. KESARBEN LAXMICHAND DEDIA	July 22, 2013
PADMABAI DATTATRAYA BHOJNE Vs. STATE OF MAHARASHTRA	March 5, 2013
PADMAKAR S/O HARIBHAU MULAY Vs. STATE OF MAHARASHTRA	June 13, 2013
PADMANABH Vs. THE STATE OF MAHARASHTRA	February 26, 2013
PADMANABH ANANTRAO PANDITRAO LT. COL. (RETD.) Vs. SHRIKRISHNA ANANTA PANDITRAO AND OTHERS	February 8, 2013
PADMANABH RATNAKAR MULEY Vs. STATE OF MAHARASHTRA	October 10, 2013
PANDHARINATH Vs. STATE OF MAHARASTRA	September 12, 2013
PANDIT S/O. DEORAM PATIL Vs. SAU. JAYABAI	January 18, 2013
PANDURANG DEVIDASRAO JOSHI Vs. STATE OF MAHARASHTRA	January 15, 2013
PANDURANG KESHAV WAGHCHAURE Vs. SAKIN AHMED PATHAN	August 30, 2013
PANDURANG LAXMAN TORMAL Vs. SAVITA PANDURANG TORMAL	June 19, 2013
PANDURANG TILU GOSAVI Vs. DY. CONSERVATOR OF FORESTS	August 20, 2013
PANKAJ P.DOSHI (USA) THROUGH HIS CA MAHENDER DOSHI Vs. JYOTSANABEN DOSHI W/O. LATE MR.PRANLAL SUNDERJI DOSHI	July 22, 2013
PANKAJ UTTAMRAO INGALE & ORS. Vs. STATE OF MAHARASHTRA	January 28, 2013
PANNA SUNIT KHATAU Vs. DILIP DHARAMSEY KHATAU	April 12, 2013
PANNA SURENDRA MEHTA Vs. JAISUKH KRISHNALAL SHAH	October 7, 2013
PANNALAL YADAV Vs. STATE OF MAHARASHTRA	March 20, 2013
PAPER MACHINE WIRE INDUSTRIES Vs. ATHIN PATRA	January 21, 2013
PAPPU Vs. THE STATE OF MAHARASHTRA	August 21, 2013
PAPPU @ ATUL SONABA JOGAWADE Vs. STATE OF MAHARASHTRA	October 10, 2013
PAPPU ALIS AKHILESH S/O. SHIVSHANKAR MISHRA Vs. STATE OF MAHARASHTRA	February 14, 2013
PARADISE VENTURES Vs. ANANDI K ARAS	March 14, 2013
PARAMOUNT FILMS OF INDIA LIMITED Vs. S.F.CHEMICALS INDUSTRIES PVT. LTD	March 13, 2013
PARAS V. MEHTA INDIAN INHABITANT PROPRIETOR OF M/S. H.M.V. ASSOCIATES Vs. MUMBAI MUNICIPAL CORPORATION, THROUGH THE MUNICIPAL COMMISSIONER	August 23, 2013
PARASRAM CHANDRASHA GHANTE Vs. THE STATE OF MAHARASHTRA	January 10, 2013
PAREKH HOLDINGS Vs. MOHAMED YUSUF TRUST	October 10, 2013
PARISAR SANRAKSHAN SANWARDHAN SANSTHA Vs. PUNE MUNICIPAL CORPORATION	September 3, 2013
PARISH PRIEST OF ST ANDREWS CHURCH Vs. TEODORICO FERNANDES	August 30, 2013
PARMESHWAR Vs. STATE OF MAHARASHTRA	May 8, 2013
PARMESHWAR S/O KACHRU SATPUTE Vs. STATE OF MAHARASHTRA	May 2, 2013
PARMESHWAR S/O. TANHAJI GARJE Vs. STATE OF MAHARASHTRA	March 19, 2013
PARSHRAM TANAJI AHER Vs. DATTU KADU AHER	September 24, 2013
PARVAT SINGH Vs. SAHEBRAO S/O. MALHARI CHEMATE	September 10, 2013
PARVIN FIROZ SHAIKH Vs. FIROZ SHARFUDDIN SHAIKH	February 27, 2013
PATEL ENGINEERING CO. LTD. Vs. B.T. PATIL & SONS BELGAUM (CONSTRUCTION) PVT. LTD.	April 4, 2013
PATEL ENGINEERING LTD Vs. UNION OF INDIA	February 20, 2013
PATRICK SAVIO MARCELINO ALMEIDA Vs. DEVANAND VASUDEV SHIRODKAR AND ORS.	April 23, 2013
PAYAL BAADKAR Vs. STATE OF GOA	September 17, 2013
PEPSICO INDIA HOLDING PVT.LTD. Vs. NISHILAND PARK LTD.	August 8, 2013
PERIN HOSHANG DAVIERWALLA Vs. KOBAD DORABJI	September 4, 2013
PERPET ASSIS RODRIGUES Vs. STATE OF GOA	June 18, 2013
PETROL DEALERS ASSOCIATION Vs. STATE OF MAHARASHTRA	December 23, 2013
PHILIPS ELECTRONICS INDIA LTD. Vs. STATE OF MAHARASHTRA	August 14, 2013
PHILOMENA D' SOUZA Vs. JOHN JANUS BARRETO	January 17, 2013
PHOENIX CONSTRUCTION COMPANY Vs. PHOENIX TOWER CO-OPERATIVE HOUSING SOCIETY LIMITED	June 24, 2013
PHOENIX INDUSTRIES (P.) LTD Vs. UNION OF INDIA	September 13, 2013
PHOENIX TOWER CO-OPERATIVE HOUSING SOCIETY LIMITED Vs. PHOENIX CONSTRUCTION COMPANY	November 19, 2013
PIL INDUSTRIES LTD Vs. DECCAN CHRONICLE HOLDINGS LTD	February 4, 2013
PINKI @ PRITI W/O NITIN PARATE Vs. STATE OF MAHARASHTRA	September 30, 2013
PINKY DEVI WD/O SUNDER SINGH THAKUR Vs. KRISHNAMURTHY SANTAPPA GOVILEKAR	March 6, 2013
PINNI CO-OPERATIVE HOUSING SOCIETY Vs. MARUTI MATHU GAIKWAD	July 2, 2013
PINTU ALIAS SHAMSUNDER MARUTRAO BHUJAJI Vs. STATE OF MAHARASHTRA	March 1, 2013
PIRAJI BABU NIRMALKAR Vs. STATE OF MAHARASHTRA	September 25, 2013
PISHU MULCHAND MAHTANI Vs. STATE OF MAHARASHTRA	May 6, 2013
PLYMOUTH CONSTRUCTIONS PVT. LTD. Vs. STATE OF MAHARASHTRA	August 20, 2013
POLO QUEEN INFOTECH AND TEXTILE LIMITED Vs. POLO QUEEN INFOTECH AND TEXTILE LIMITED	April 18, 2013
POOJA PANDEY Vs. ANIL UMAKANT CHAVAN	December 16, 2013
POONAM PARAMESHWAR Vs. STATE OF GOA	July 25, 2013
POPAT S/O. BAJIRAO GAIKWAD Vs. DINKAR S/O. BHAGWANRAO GAIKWAD	July 29, 2013
PORNIMA W/O MILIND BANSODE Vs. STATE OF MAHARASHTRA	August 12, 2013
PRABHAKAR Vs. GAJANAN	December 10, 2013
PRABHAKAR Vs. STATE OF MAHARASHTRA	June 13, 2013
PRABHAKAR AMBAJI BHAGWAT Vs. STATE OF MAHARASHTRA	August 1, 2013
PRABHAKAR DATTATRAYA GUNE Vs. VISHNUKANT BAPURAO URANKAR	August 23, 2013
PRABHAKAR TUKARAM MANE Vs. STATE OF MAHARASHTRA	June 12, 2013
PRABHAKAR TULSHIRAM SHEGAONKAR Vs. M.A. HAFFIS	June 28, 2013
PRABHAKAR XEMBU BHANDARI Vs. STATE OF GOA	May 2, 2013
PRABHAVATI BABU NAIK GAUNKAR LANDLADY Vs. GOVERNMENT OF GOA	October 10, 2013
PRADEEP ADVERTISING AGENCY NAGPUR Vs. SRI AURBINDO CIRCLE REGISTERED SOCIETY	December 3, 2013
PRADEEP CHIMANAJIRAO RANE Vs. CHANDRAKANT RAGHUNATH MORE	September 26, 2013
PRADEEP MANEK SHAHANI Vs. RAJENDRA KUMAR SHAHANI	July 9, 2013
PRADEEP PANCHAL Vs. STATE OF MAHARASHTRA	October 17, 2013
PRADEEP PURSHOTTAM PIMPERKHEDE Vs. STATE OF MAHARASHTRA	November 22, 2013
PRADEEP S/O. NARAYANRAO RAUT Vs. STATE OF MAHARASHTRA	September 30, 2013
PRADEEP SOMNATH GUPTA Vs. THE STATE OF MAHARASHTRA	August 23, 2013
PRADIP GAJANAN KOLI Vs. STATE OF MAHARASHTRA	November 22, 2013
PRADNYA PADMAKAR DAMLE Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI	June 20, 2013
PRADYUMAN KUMAR SHARMA Vs. SHRI JAYSAGAR M. SANCHETI	March 14, 2013
PRAFUL BHAUSAHEB YADAV Vs. K. K. PATHAK	February 1, 2013
PRAGATI UDYOG Vs. ASSISTANT COMMISSIONER OF CENTRAL EXCISE AND SERVICE TAX	January 8, 2013
PRAGJI SAVJI VAJA Vs. CHHOTALAL NARSIDAS PARMAR	September 6, 2013
PRAGYASINGH CHANDRAPALSINGH THAKUR Vs. STATE OF MAHARASHTRA THROUGH ADDITIONAL CHIEF SECRETARY, HOME DEPARTMENT	October 11, 2013
PRAHLADSINGH RAMKHILAANSINGH Vs. SUDHIR J. BHALEKAR	September 26, 2013
PRAKASH Vs. STATE OFMAHARASHTRA	June 28, 2013
PRAKASH Vs. STATE OF MAHARASHTRA	January 11, 2013
PRAKASH AGRO INDUSTRIES LTD Vs. S.R.K.PRODUCTS PVT. LTD	December 13, 2013
PRAKASH BALKRISHNA NAIK Vs. SURENDRA BALKRISHNA NAIK	April 30, 2013
PRAKASH GOBINDRAM AHUJA Vs. GANESH PANDHARINATH DHONDE	April 8, 2013
PRAKASH JAGANNATH MANE Vs. HONBLE REGISTRAR	February 14, 2013
PRAKASH KONDIBA GOLE Vs. MUNICIPAL CORPORATION OF GREATER	October 11, 2013
PRAKASH MOGAL LONDHE Vs. D S SWAMI	July 25, 2013
PRAKASH NACHINOLKAR Vs. STATE OF GOA	November 19, 2013
PRAKASH P. BAMBARDEKAR Vs. AVINASH VISHVANATH AJGAONKAR	July 4, 2013
PRAKASH PUNDLIK PALASKAR Vs. STATE OF MAHARASHTRA	November 25, 2013
PRAKASH S/O LIMBAJI DHOLE Vs. STATE OF MAHARASHTRA	September 23, 2013
PRAKASH S/O MAHADEORAO NIRMAL Vs. RAJESH RAMFER YADAV	December 16, 2013
PRAKASH S/O. NAGORAO DHUTADE Vs. STATE OF MAHARASHTRA	November 19, 2013
PRAKASH SADU RAUT Vs. STATE OF MAHARASHTRA	April 1, 2013
PRAKASH SUBHRAMANYAM NAYADU Vs. THE STATE OF MAHARASHTRA	June 26, 2013
PRAMOD Vs. STATE OF MAHARASHTRA	May 2, 2013
PRAMOD RAGHUNATH VAIDYA Vs. YUVAK VIDYALAYA, VIHIRGAON	January 10, 2013
PRAMOD V. AMBATKAR Vs. DY. DIRECTOR OF EDUCATION	June 26, 2013
PRAMODKUMAR Vs. LILADHAR	November 18, 2013
PRANAV GOEL Vs. STATE OF GOA	April 29, 2013
PRANJAY PURUSHOTAMBHAI GORADIA Vs. STATE OF MAHARASHTRA	January 14, 2013
PRASAD SHIRODKAR Vs. STATE	August 7, 2013
PRASHANT Vs. STATE OF MAHARASTRA	February 4, 2013
PRASHANT BABUSAHEB GHIRAMKAR Vs. STATE OF MAHARASHTRA	September 21, 2013
PRASHANT S/O HARIBHAU MAHALLE Vs. STATE OF MAHARASHTRA, THROUGH ITS SECRETARY, REVENUE DEPARTMENT	July 22, 2013
PRASHANT S/O NAGO BADGUJAR Vs. STATE OF MAHARASHTRA	September 5, 2013
PRASHANT@ GOPAL ANANDGIRI GOSAVI Vs. STATE OF MAHARASHTRA	January 3, 2013
PRATAP @ PRAKASH KRIPALDAS CHUGH Vs. MANU PARUMAL RAGHANI	September 12, 2013
PRATAP AKARAM CHOUGULE Vs. STATE OF MAHARASHTRA	July 22, 2013
PRATAP KASHINATH CHAVAN Vs. D I G PRISONS	September 10, 2013
PRATAP SHIVAJI CHUMBALE Vs. DEEPAK VISHANATH PINGALE	December 13, 2013
PRATAP SINGH Vs. STATE OF MAHARASHTRA	March 5, 2013
PRATAP TULARAM GHOGALE Vs. STATE OF MAHARASHTRA	April 26, 2013
PRATAPSINGH RANE Vs. EXECUTIVE ENGINEER, WORKS DIVISION XVII	September 5, 2013
PRATHAMESH TOWER CO-OPERATIVE HOUSING SOCIETY LIMITED Vs. GORAI ROAD (BORIVALI) SHREE GANESH CO-OPERATIVE HOUSING SOCIETY LTD	April 4, 2013
PRATIBHA ASHOK SALVEKAR Vs. ALLAHABAD BANK	October 29, 2013
PRATIDNYA JAYESH SHINDE Vs. APPROPRIATE AUTHORITY	December 4, 2013
PRATIMA PRABHAKARRAO BORIKAR Vs. STATE OF MAHARASHTRA	March 26, 2013
PRAVEEN Vs. MAHARASHTRA STATE ELECTRICITY DISTRIBUTION	August 22, 2013
PRAVEEN VENKATESH TAKALKI Vs. NATIONAL INVESTIGATION AGENCY	December 18, 2013
PRAVIN Vs. STATE OF MAHARASTRA	September 23, 2013
PRAVIN AND ORS. Vs. THE STATE OF MAHARASHTRA AND ANR.	October 7, 2013
PRAVIN BHASKARRAO BORKUTE Vs. DINKAR BHASKARRAO BORKUTE	January 31, 2013
PRAVIN BHIMRAO WADMARE Vs. STATE OF MAHARASHTRA	October 25, 2013
PRAVIN JAGANNATH GODSAY Vs. STATE OF MAHARASHTRA	August 7, 2013
PRAVIN PANDURANG PATIL Vs. EXECUTIVE ENGINEER, PRADHAN MANTRI GRAM SADAK YOJANA	November 19, 2013
PRAVIN SHRIPATI YADAV Vs. GRAMPANCHAYAT, MINCHE	January 10, 2013
PRAVIN VILAS SHELAR Vs. STATE OF MAHARASHTRA	August 1, 2013
PREM KISHORE RAJ Vs. DEPARTMENT OF HOME	October 14, 2013
PREM MALIK Vs. STATE OF MAHARASHTRA	March 22, 2013
PREMA STEVE GOSCIMINSKI Vs. NIRMALA PATRICK BERGEN	October 1, 2013
PREMAL GAJENDRA MEHTA Vs. STATE OF MAHARASHTRA	November 20, 2013
PREMANAND GAJANAN NAIK Vs. SANTOSH PRABHAKAR NAIK	November 28, 2013
PREMANANDGANESH NAIK Vs. DINANATH SHANKAR GAONKAR	September 12, 2013
PREMKUMAR S/O. SURAJMAL CHANDAK Vs. KISHOR S/O. KANHAYYALAL TOSHNIWAL	July 5, 2013
PREMSINGH DHONDU CHAVAN Vs. STATE OF MAHARASHTRA	July 4, 2013
PREMSINGH S/O. KHUSHALSHINGH THAKUR Vs. PRABHUDAYAL NATTHULAL JAISWAL	March 6, 2013
PRIDE ASSOCIATES Vs. DAMODARDAS BHAIDAS BHUTA	July 26, 2013
PRIMA PAPER & ENGINEERING PVT.LTD Vs. COMMISSIONER OF INCOME-TAX	July 9, 2013
PRINCE PAL SINGH TULI Vs. APOORVA LAKHIA	September 5, 2013
PRITABAI SURYAKANT SHETGAONKAR Vs. RAMCHANDRA NARBARAO SARDESSAI	August 26, 2013
PRIVATE NURSING SCHOOLS AND COLLEGES MANAGEMENT ASSOCIATION Vs. STATE OF MAHARASHTRA, THROUGH ITS SECRETARY	July 9, 2013
PRIYA VIDYADHAR KALAS Vs. STATE OF MAHARASHTRA	April 18, 2013
PROCTER AND GAMBLE HOME PRODUCTS Vs. STATE OF GOA	January 23, 2013
PUBLIC INFORMATION OFFICER Vs. GAJANAN HALDANKAR	June 25, 2013
PUJA W/O. PRABHAKARRAO @ BALASAHEB DESHMUKH Vs. SUJAY S/O. DATTARAO DESHMUKH	November 28, 2013
PUKH RAJ BUMB Vs. JAGANNATH ATCHUT NAIK	July 11, 2013
PUNE DISTRICT CENTRAL CO OPERATIVE BANK LTD Vs. HARSHWARDHAN PATIL	August 7, 2013
PUNJAB S/O NARAYAN KAKDE Vs. STATE OF MAHARASHTRA	December 18, 2013
PURNIMAKUMARI DHARMENDRA JAIN Vs. J. GALA BUILDERS	October 25, 2013
PURSHOTTAM Vs. STATE OF MAHARASHTRA	May 2, 2013
PURSHOTTAM S/O PANDHARINATH TONPE Vs. AGRICULTURE PRODUCE	October 8, 2013
PURSHOTTAM VOIRO GAONKAR Vs. GANABA B. DESAI	June 21, 2013
PURUSHOTTAM S/O NARAYAN BHANGE Vs. STATE OF MAHARASHTRA	October 3, 2013
PUSHKAR DHAMLE Vs. STATE OF MAHARASTRA	August 27, 2013
PUSHPA W/O MAHADEO AUTE Vs. STATE OF MAHARASHTRA	December 11, 2013
PUSHPABAI Vs. DEELIPRAO	February 5, 2013
QATAR AIRWAYS Vs. SHAPOORJI PALLONJI & CO.	January 8, 2013
QUETERIA MARIA PEREIRA DE SA ALIAS ROSA MARIA DSA Vs. GOVERNMENT OF GOA	February 6, 2013
R S KADAM Vs. M P ENTERPRISES	July 23, 2013
R.C.DAHORE WORKING AS DIVISIONAL Vs. UNION OF INDIA	May 8, 2013
R.M. CYLINDERS PRIVATE LIMITED Vs. HINDUSTAN PETROLEUM CORPORATION LIMITED	April 9, 2013
R.N.TANDON Vs. UNION OF INDIA	December 17, 2013
R.R. PAINTS PVT. LTD. Vs. COMMISSIONER OF C. EX., MUMBAI-III	February 25, 2013
RAANA HARIPADA ROY Vs. SUBHASH CHANDER REWARI	September 17, 2013
RABO BANK Vs. STATE BANK OF HYDERABAD	October 15, 2013
RACHANA OSWALD MALHOTRA/D'SILVA Vs. OSWALD FREDRICK D'SILVA ALIAS AMAR	December 10, 2013
RACHANA SHIRISH SHAH Vs. JANAK BAPULAL SHAH	April 9, 2013
RADHA SAGAR MAL Vs. STATE OF MAHARASHTRA	March 7, 2013
RADHABAI FATTESING PAWAR Vs. STATE OF MAHARASHTRA	October 8, 2013
RADHABAI VITHAL WAIKAR Vs. LATE LAXMANRAO SHANKARRAO SHINDE	October 8, 2013
RADHAKISAN RAMNATH MALPANI Vs. RAJEH DATTATRAY MAHAJAN	May 6, 2013
RADIO ONE LIMITED Vs. PHONOGRAPHIC PERFORMANCE LTD	April 2, 2013
RAFIQ HAYACHAND ROLE Vs. STATE OF MAHARASHTRA	September 24, 2013
RAFIQ RAMJAN JAMDAR Vs. HASEEN BABSO JAMADAR	January 31, 2013
RAGHAVJI GALA Vs. DIVISIONAL JOINT REGISTRAR	January 31, 2013
RAGHUNATH B. DESAI Vs. STATE OF GOA, THROUGH ITS CHIEF SECRETARY	April 18, 2013
RAGHUNATH R P SAWKAR Vs. SHAILENDRA R. P. DESSAI	August 20, 2013
RAGHUNATH RAMNATH ZOLEKAR Vs. STATE OF MAHARASHTRA	February 4, 2013
RAHEMATULLA HAJI ABDUL LATIF Vs. YUVRAJ S/O CHAITRAM PATIL	May 6, 2013
RAHUL Vs. STATE OF MAHARASHTRA	January 9, 2013
RAHUL Vs. PURVA GENNING	August 26, 2013
RAHULSINGH S/O. BALBIRSINGH SENGAR Vs. STATE OF MAHARASHTRA	November 19, 2013
RAIBHAN BHIMAJI PANSARE Vs. MACHINDRA CHANDRABHAN PANSARE	June 14, 2013
RAICHAND SOBHAGCHAND SHAH Vs. RAJENDRA KHYALILAL JAIN	August 6, 2013
RAINBOW ACE SHIPPING S.A. PANAMA AND LUFENG SHIPPING CO. LTD. Vs. M.V. RAINBOW ACE	May 6, 2013
RAJA HIRALAL YADAV Vs. STATE OF MAHARASHTRA	November 12, 2013
RAJABHAU DNYANDEO KHARAT Vs. STATE OF MAHARASHTRA	September 17, 2013
RAJAN RAMCHANDRA BHOGALE ASSISTANT COMMISSIONER OF POLICE Vs. STATE OF MAHARASHTRA	December 24, 2013
RAJANI Vs. SCHEDULED TRIBE CASTE CERTIFICATE	August 21, 2013
RAJANI VISHWAS PATIL Vs. CENTRAL BUREAU OF INVESTIGATION	September 25, 2013
RAJANNA Vs. STATE OF MAHARASHTRA	December 20, 2013
RAJARAM Vs. STATE OF MAHARASHTRA	July 17, 2013
RAJARAM BAIJANATH BHARATI Vs. STATE OF MAHARASHTRA	January 3, 2013
RAJARAM TUKARAM PAWAR Vs. MUKTABAI NARAYAN SALUNKHE	March 19, 2013
RAJASHREE KOKATE MARDE Vs. STATE OF MAHARASHTRA	July 2, 2013
RAJEEV KAPUR Vs. GRENTEX & COMPANY PRIVATE LIMITED	March 6, 2013
RAJEEV KUMAR SUMAN S/O KEDARNATH PRASAD Vs. MAHATMA GANDHI	July 3, 2013
RAJENDRA Vs. STATE OF MAHARASHTRA	April 25, 2013
RAJENDRA BABAN OMBALE Vs. STATE OF MAHARASHTRA	March 26, 2013
RAJENDRA BABURAO MAHALE Vs. VARSHA MAHESH DANGAREKAR	February 15, 2013
RAJENDRA DATTA ZAREKAR Vs. STATE OF GOA THROUGH THE CHIEF SECRETARY	August 5, 2013
RAJENDRA LAXMAN SAKHARE Vs. STATE OF MAHARASHTRA	January 11, 2013
RAJENDRA NARAYANJI NARNAWARE Vs. REGIONAL DIRECTOR, MUNICIPAL ADMINISTRATION	December 10, 2013
RAJENDRA NARSAYYA DANDROPALLI Vs. STATE OF MAHARASHTRA	June 14, 2013
RAJENDRA S/O DHARMRAJ GIRADKAR Vs. STATE OF MAHARASHTRA	December 3, 2013
RAJENDRA S/O RAMAJI MAHISBADWE Vs. JOINT COMMISSIONER AND VICE	March 11, 2013
RAJENDRA SINGH Vs. DEENANATH KESHAV BHOIR	June 13, 2013
RAJENDRA SINGH CHHATRASAL SINGH KUSHWAHA Vs. JITENDRA SINGH	October 29, 2013
RAJENDRAKUMAR BRIJKISHORE JAISWAL Vs. CENTRAL BUREAU OF INVESTIGATION, ACB, NAGPUR	October 25, 2013
RAJENDRAKUMAR LAXMICHAND GUPTA Vs. STATE OF MAHARASHTRA	January 14, 2013
RAJENDRAPRASAD S/O VIDYAPRASAD Vs. SECRETARY	October 10, 2013
RAJESAB MUJAWAR Vs. STATE OF GOA	July 25, 2013
RAJESH Vs. STATE OF MAHARASHTRA	July 10, 2013
RAJESH Vs. STATE OF MAHARASHTRA	July 29, 2013
RAJESH @ PRABHURAJA S/O. RAJKUMAR KAPOOR Vs. STATE OF MAHARASHTRA	March 22, 2013
RAJESH CHANDMAL Vs. STATE OF MAHARASHTRA	November 13, 2013
RAJESH D.VORA Vs. AARTI MEHTRA	October 14, 2013
RAJESH HIMATLAL SHAH Vs. STATE OF MAHARASHTRA	October 3, 2013
RAJESH M. MAHTANI Vs. R.M. KHAN, HON. ARBITRATOR APPOINTED BY THE BOMBAY MERCANTILE CO-OP. BANK LTD.	June 17, 2013
RAJESH NAWAN KISHORE THAKUR Vs. SEEMA	September 30, 2013
RAJESH RAJARAM JADI Vs. STATE OF MAHARASHTRA	August 20, 2013
RAJESH S/O SHRIRANG CHAVAN Vs. STATE OF MAHARASHTRA	October 3, 2013
RAJESH S/O. LATE JYOTISWARUP VALMIKI Vs. ASSISTANT MUNICIPAL COMMISSIONER	March 6, 2013
RAJESH SANTOSH THOMBRE Vs. STATE OF MAHARASTRA	October 14, 2013
RAJESH TIWARI Vs. MOTILAL OSWAL FINANCIAL SERVICES LTD.	January 3, 2013
RAJESHREE PRAVIN SONAWANE Vs. ARVIND KUMAR FATECHAND MANGHIRAMALANI	December 10, 2013
RAJESHWARRAO S/O. VISHWANATHRAO PATIL Vs. STATE OF MAHARASHTRA	August 22, 2013
RAJIV GANDHI SAHAKARI Vs. STATE OF MAHARASHTRA	October 22, 2013
RAJIVAS VASU SHETTY Vs. INSANALI NASIBDAR	July 18, 2013
RAJIVKUMAR SATYAPAL GUPTA Vs. STATE OF MAHARASHTRA	June 14, 2013
RAJKUAMR YELLAPPA SARVADE Vs. STATE OF MAHARASHTRA	April 5, 2013
RAJKUMAR Vs. STATE OF MAHARASHTRA	February 12, 2013
RAJKUMAR @ MUNNA S/O NATEBA GHUTE Vs. REKHA W/O RAJKUMAR GHUTE	September 25, 2013
RAJKUMAR DHUNICHAND SHARMA Vs. STATE OF MAHARASHTRA	December 17, 2013
RAJKUMAR S/O GIRDHARILAL YADAV Vs. STATE OF MAHARASHTRA	August 28, 2013
RAJMATI SUBHASH UPADHYE Vs. PRESIDING OFFICER	July 23, 2013
RAJNATH DUDHNATH YADAV Vs. STATE OF MAHARASHTRA	September 4, 2013
RAJNIKANT KANJI BAMANIA Vs. STATE OF MAHARASHTRA	August 27, 2013
RAJNIKANT S/O DALURAMJI BORELE Vs. STATE OF MAHARASHTRA	September 30, 2013
RAJU HARI BHAVSAR Vs. STATE OF MAHARASHTRA	September 4, 2013
RAJU ISHWAR BALBUDHE Vs. STATE OF MAHARASHTRA	January 31, 2013
RAJU LAXMAN JOGDANDE Vs. STATE OF MAHARASHTRA	August 19, 2013
RAJU MOHANDAS MAHATANEY Vs. SHIVKISHAN MANIKCHAND MUNDRA	May 3, 2013
RAJU MUTHAYA SHETTY Vs. MAHARASHTRA EXECUTOR & TRUSTEE CO. LTD.	October 18, 2013
RAJU S/O MANIK FUTANE Vs. STATE OF MAHARASHTRA	December 6, 2013
RAJU SHINDE LONDHE Vs. STATE OF MAHARASHTRA	February 28, 2013
RAJU ZANAKLAL JOHARE Vs. STATE OF MAHARASHTRA	September 26, 2013
RAJUKUMAR GIRDHARILAL YADAV Vs. STATE OF MAHARASHTRA	February 21, 2013
RAJUWALLI DHONDIBHAI MUJAWAR Vs. STATE OF MAHARASHTRA	September 5, 2013
RAJWARDHAN BABASO PATIL Vs. VIJAYSINHA JADHAV	September 4, 2013
RAKESH CHAJJER Vs. STATE OF MAFARASHTRA	August 23, 2013
RAKESH GOPAL SHETTY Vs. STATE OF MAHARASHTRA	June 18, 2013
RAKESH RAI Vs. NATIONAL AVIATION COMPANY OF INDIA	July 8, 2013
RAKESHKUMAR S/O.BABUNATH PANDEY Vs. STATE OF MAHARASHTRA	June 28, 2013
RALLIS INDIA LTD. Vs. ASST. PROVIDENT FUND COMMISSIONER	September 23, 2013
RAM SAJIVAN GUPTA Vs. STATE OF MAHARASHTRA	April 22, 2013
RAMA ATMARAM DAHIWAL Vs. EXECUTIVE ENGINEER	January 23, 2013
RAMA S/O. BAPURAO GUJAR Vs. STATE OF MAHARASHTRA	October 18, 2013
RAMA XANU NAIK DESSAI Vs. MENINO SALVADOR F. COUTINHO	February 15, 2013
RAMABAI NAMDEO GAVAND Vs. RAVIDRA PANDHARINATH ULAVEKAR	October 25, 2013
RAMAN FEEDMILLS Vs. JAPFA COMFEEED INDIA LIMITED	November 25, 2013
RAMAWATAR BABULAL JAJODIA Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI	December 3, 2013
RAMBHAU G KPSHIRE Vs. SARDARSHINGH R TURE	June 10, 2013
RAMCHABDRA S/O KESHAV PATWARDHAN Vs. CENTRAL GOVERNMENT	February 6, 2013
RAMCHANDRA Vs. STATE OF MAHARASHTRA	March 7, 2013
RAMCHANDRA Vs. SHRIKANT VASANTRAO TILE	March 19, 2013
RAMCHANDRA DAGADULAL BANGAD Vs. MUNICIPAL COUNCIL, OSMANABAD	December 3, 2013
RAMCHANDRA ISHWAR SURWASE Vs. STATE OF MAHARASHTRA	September 24, 2013
RAMCHANDRA PANDURANG PRABHU ALVEKAR Vs. ANANT GANESH FOL DESSAI	June 11, 2013
RAMDAS BORKAR Vs. GOA SHIPYARD LTD.	March 5, 2013
RAMDAS CLUB Vs. MAYUR DILIP VIKHE	December 21, 2013
RAMDAS NANA ANDHALE Vs. ELECTORAL REGISTRATION OFFICER	October 23, 2013
RAMDAS SADASHIV RAHATE Vs. STATE OF MAHARASHTRA	April 10, 2013
RAMESH DAGAA LANDGE Vs. SAU. SINDHUBAI RAMESH LANDGE	June 13, 2013
RAMESH DEVRAO GUTTE Vs. STATE OF MAHARASHTRA	July 31, 2013
RAMESH DHUDKU PATIL Vs. STATE OF MAHARASHTRA	February 26, 2013
RAMESH FAKIRA LOHKARE Vs. MUMBAI MUNICIPAL CORPORATION OF GREATER MUMBAI	September 26, 2013
RAMESH H.JAIN Vs. ARUNKUMAR S.MAINI	July 24, 2013
RAMESH MEHARAM RATHOD Vs. HANSRAJ KANIRAM JADHAO	July 9, 2013
RAMESH S/O RAGHUNATH KOMATWAR Vs. JUBEDABEGUM ABDUL KADAR KAZI	April 15, 2013
RAMESH S/O SHALIGRAM DODE Vs. STATE OF MAHARASHTRA	October 28, 2013
RAMESH S/O SHAMA KUMBHAR Vs. SUDHAKAR S/O BUDHA	February 26, 2013
RAMESH S/O. PANDURANGJI RAIPURKAR Vs. KUSUM W/O. RAMESH RAIPURKAR	August 27, 2013
RAMESH SAHADEO PATIL Vs. STATE OF MAHARASHTRA	September 25, 2013
RAMESH SIPPY Vs. SHAAN RANJEET UTTAMSINGH	April 1, 2013
RAMESH SIPPY Vs. SHAAN RANJEET UTTAMSINGH AND ORS.	December 3, 2013
RAMESH VASUDEO INAMDAR Vs. STATE OF MAHARASHTRA	December 3, 2013
RAMESH VISHWANATH LONKAR Vs. RAMESH S/O. SHRIRAM MOTGHARE	November 25, 2013
RAMESHKUMAR Vs. STATE OF MAHARASHTRA	August 26, 2013
RAMESHKUMAR Vs. LEARNED PRINCIPAL DISTRICT JUDGE	November 12, 2013
RAMIJA SALAUDDIN MULLA Vs. STATE OF MAHARASHTRA	August 7, 2013
RAMINENI VENUGOPAL SOMAIAH Vs. MAHARASHTRA MEDICAL COUNCIL	August 23, 2013
RAMJAN MOHAMAD SHAIKH Vs. STATE OF MAHARASHTRA	January 15, 2013
RAMJI Vs. COMMISSIONER FOR WORKMENS	August 22, 2013
RAMJI S/O ARJUNA BUKTARE Vs. STATE OF MAHARASHTRA	January 9, 2013
RAMKISAN SON OF GOVERDHAN DHURVE Vs. STATE OF MAHARASHTRA	February 21, 2013
RAMKISHAN DIGAMBAR JADHAV Vs. STATE OF MAHARASHTRA	July 3, 2013
RAMKRISHNA Vs. STATE OF MAHARASHTRA	March 4, 2013
RAMKRISHNA CHAUHAN Vs. SETH D. M. HIGH SCHOOL	March 12, 2013
RAMKRISHNA NARAYAN KHEDKAR Vs. SHRIKRISHNA NAGORAO ZADE	October 14, 2013
RAMKRUSHNA PURNAJI RAURALE AND ORS. Vs. THE STATE OF MAHARASHTRA	January 31, 2013
RAMLAKHAN RAMNARAYAN PRASAD Vs. STATE OF MAHARASHTRA	June 20, 2013
RAMLING B. MALI Vs. A.M. ATRAM, DEPUTY SECRETARY	February 20, 2013
RAMNATH KARE Vs. STATE	February 6, 2013
RAMNATH S/O YASHWANT GHOLAP Vs. STATE OF MAHARASHTRA	November 29, 2013
RAMNIVAS S/O SHIVRAM TYAGI Vs. STATE OF MAHARASHTRA	August 19, 2013
RAMONA GARWARE Vs. DEVE PAINTS LTD	August 21, 2013
RAMRAO S/O. CHANDRABHANJI UIKE Vs. STATE OF MAHARASHTRA	July 2, 2013
RAMSHETYA AMRYA BHOSALE Vs. STATE OF MAHARASHTRA	July 1, 2013
RAMSWAROOP SUNDERLAL GOYAL Vs. NORTH INDIA ASSOCIATION	April 29, 2013
RAMU NATHU JADHAV Vs. THE STATE OF MAHARASHTRA	January 14, 2013
RAMULU S/O LALU GHANTALE Vs. STATE OF MAHARASHTRA	March 5, 2013
RAMVILAS S/O. PANDURANG LOHIYA Vs. BHARAT S/O. GOPINATH CHAVAN	October 11, 2013
RANDHIR Vs. SECRETARY HOME DEPARTMENT MUMBAI	August 27, 2013
RANGRAO Vs. THE STATE OF MAHARASHTRA	January 15, 2013
RANI LAXMAN WAGH Vs. ELECTORAL REGISTRATION OFFICER	November 21, 2013
RANI SHASHANK DOSHI Vs. STATE OF MAHARASHTRA	November 28, 2013
RANJIT SINGH SETHI Vs. ABDUL JALIL SHAIKH ABDULLA, WORKING	January 29, 2013
RAOSAHEB A SHINDE Vs. STATE OF MAHARASHTRA	March 21, 2013
RARE (H) MINERALS PRIVATE LIMITED Vs. UNION OF INDIA	September 17, 2013
RASHID SAIPAN SHAIKH Vs. STATE OF MAHARASHTRA	August 8, 2013
RASHIDA ABDUL GANI KHAIRADI Vs. STATE OF MAHARASHTRA	January 4, 2013
RASHTRIYA CHEMICALS & FERTILIZERS LTD. Vs. UNION OF INDIA	February 21, 2013
RASIKLAL S/O. MANIKCHAND DHARIWAL Vs. STATE OF MAHARASHTRA	July 2, 2013
RATAN NARAYAN INGALE Vs. SAU SUJETA RATAN INGALE	August 28, 2013
RATNADEEP Vs. STATE OF MAHARASTRA	September 20, 2013
RATNAKAR BANK LIMITED Vs. USHA RAJARAM NIMBALKAR	May 10, 2013
RATNAKAR L. PARAB Vs. AGNELO D'SOUZA	January 17, 2013
RATNAKAR NILKANTH PHADTARE Vs. STATE OF MAHARASHTRA	July 19, 2013
RATNAM SUDESH IYER Vs. JACKIE K. SHROFF	April 25, 2013
RAUF Vs. THE MANAGER, MIDAS CARE PHARMACEUTICALS PVT. LTD.	July 10, 2013
RAVI Vs. STATE OF MAHARASHTRA	July 10, 2013
RAVI Vs. STATE OF MAHARASHTRA	February 26, 2013
RAVI BHIMRAO YEOLE & ORS. Vs. STATE OF MAHARASHTRA	November 19, 2013
RAVI HANUMANT THORAT Vs. STATE OF MAHARASHTRA	March 14, 2013
RAVI SITARAM NAIDU Vs. THE STATE OF MAHARASHTRA	December 13, 2013
RAVI SURESH SHINDE Vs. DISTRICT MAGISTRATE	June 26, 2013
RAVICHAND Vs. UNION OF INDIA	November 18, 2013
RAVINDRA DNYANESHWAR PATIL Vs. SECRETARY	June 18, 2013
RAVINDRA GANESHLAL AGRAWAL Vs. NANDLAL KUNDANLAL AGRAWAL	December 10, 2013
RAVINDRA GOVIND GAWAS Vs. STATE OF MAHARASHTRA	January 3, 2013
RAVINDRA KUMAR Vs. THE STATE OF MAHARASHTRA	January 9, 2013
RAVINDRA PRALHADRAO KHARE Vs. STATE OF MAHARASHRA	March 8, 2013
RAVINDRA RAMAVTAR SHARMA Vs. SHAIKH KAYYUM ABDUL HAMID	December 2, 2013
RAVINDRA S/O VINAYAK NAVGHARE Vs. MAROTI S/O BANSI CHAVAN	August 22, 2013
RAVINDRA S/O. BHIMRAO PATIL Vs. SAU ALKA	June 25, 2013
RAVINDRAKUMAR GOEL Vs. STATE OF MAHARASHTRA	December 17, 2013
RAVINDRALAL BIHARILAL SRIVASTAVA Vs. VIMALKUMAR SANTLAL SRIVASTAVA	June 27, 2013
RAVINDRAPRASAD Vs. PRAKASH	December 4, 2013
RAVJI KHIMJI CHHEDA Vs. KESARBEN LAXMICHAND DEDHIA	February 15, 2013
REFUND OF COURT FEES IN MATTERS SETTLED BY LOK ADALATS Vs. CHIEF SECRETARY	October 23, 2013
REGIONAL DIRECTOR EMPLOYEES STATE INSURANCE CORPORATION Vs. AGRO-CHEM INDUSTRIES SERVICES	July 8, 2013
REGIONAL DIRECTOR, E.S.I. CORPORATION Vs. FARMACIA ANANTA	May 2, 2013
REGIONAL PASSPORT OFFICER Vs. DAMODAR BABAL SHIRODKAR	March 21, 2013
REGIONAL PROVIDENT FUND COMMISSIONER Vs. BOGMALLO BEACH RESORT	March 11, 2013
REHAB HOUSING PVT. LTD Vs. VISHWANATH PANDURANG PATIL	October 9, 2013
REKHA MAHINDRA SHAH Vs. GAUTAM UMED PARMAR	April 3, 2013
REKHATAI WD/O DEEPAK CHAVHAN Vs. ONKAR S/O KISANRAO	August 22, 2013
RELIANCE GENERAL INSURANCE CO LTD Vs. SATISH BHAIDAS PATIL	August 26, 2013
RELIANCE INDUSTRIES LTD. Vs. S.D. RANE	April 26, 2013
RELIANCE WEBSTORE PVT. LTD Vs. PUSHPAM COMMUNICATIONS	February 4, 2013
REMEDIOS Vs. GOA COASTAL ZONE MANAGEMENT AUTHORITY	March 6, 2013
RENUKA @ TARINI TARACHAND TAKUMAL Vs. VINAY VINOD KAVAL	October 1, 2013
RENUKA KALA KENDRA Vs. STATE OF MAHARASHTRA	February 5, 2013
RENUKABAI Vs. DATTABUWA	June 11, 2013
RESHMA ASHOK JADHAV Vs. STATE OF MAHARASHTRA	January 30, 2013
RESHMA RAKESH KADAM Vs. RAKESH VIJAY KADAM	December 4, 2013
RESHMA UNNUS SHAIKH Vs. UNNUS AYUB SHAIKH	August 13, 2013
RESOURCES INTERNATIONAL Vs. ANA BERTHA DO REGO E FERNANDES	October 22, 2013
RESOURCES INTERNATIONAL Vs. MAINI SHIPPING PVT LTD	December 2, 2013
REVNATH Vs. THE STATE OF MAHARASHTRA	January 4, 2013
REVU WALA RATHOD Vs. STATE OF MAHARASHTRA	February 22, 2013
RISHIROOP POLYMERS PRIVATE LIMITED Vs. DESIGNATED AUTHORITY	January 16, 2013
RITA RAM SINGH Vs. STATE OF MAHARASHTRA	December 20, 2013
RITE CHOICE TRADING COMPANY Vs. VIKRAM GOVIND RAO	July 31, 2013
RITESH RATILAL JAIN Vs. SANDHYA	June 26, 2013
RITESH S/O DEORAM PATIL Vs. DHANVANTARI URBAN CO.OP.	January 22, 2013
RITESH S/O VILASRAO GOTMARE Vs. STATE OF MAHARASHTRA	July 1, 2013
RITESHKUMAR MADANMOHANPRASAD SINGH Vs. STATE OF MAHARASHTRA	July 11, 2013
RIVA RESORTS PVT LTD Vs. STATE OF GOA	December 12, 2013
RIYASAT SHAUKAT ALI SHAIKH Vs. STATE OF MAHARASHTRA	September 3, 2013
RIYAZ SHAIKH Vs. STATE OF GOA	October 4, 2013
RIZWAN NABI QURESHI Vs. STATE OF MAHARASHTRA	January 3, 2013
ROCHEM SEPARATION SYSTEMS (INDIA) PVT. LTD. Vs. UNION OF INDIA	September 12, 2013
ROCKWOOD HOTELS & RESORTS LIMITED Vs. STARWOOD ASIA PACIFIC HOTELS AND RESORTS PVT. LIMITED	January 17, 2013
ROGER RODRIGUES Vs. RUSSEL PEREIRA	February 4, 2013
ROHIT Vs. STATE OF MAHARASHTRA	April 25, 2013
ROHIT A. KAPADIA Vs. PERVIZ J. MODI	March 20, 2013
ROLTA INDIA LIMITED Vs. VOLTAS LIMITED	August 16, 2013
ROMEO ANACLETO D SOUZA INDIAN CHRISTIAN INHABITANT OF BOMBAY Vs. EDGAR HAVLOCK D SOUZA CANADIAN CITIZEN	December 20, 2013
ROOPA KAILASH GANATRA Vs. REENA SABHERWAL	February 5, 2013
ROOPCHAND DARYANOMAL JANI Vs. SANJAY TARACHAND HARDWANI	July 30, 2013
ROSARIO FERNANDES Vs. STATE OF GOA	July 10, 2013
ROSARIO RODRIGUES Vs. NACIO PLACIDINHO DOS MARTIRES	April 4, 2013
ROSE MARY FERNANDES Vs. ADMINISTRATOR OF COMMUNIDADES	April 1, 2013
ROSY BLUE (INDIA) PVT. LTD Vs. ORBIT CORPORATION LTD	February 27, 2013
ROSY PEREIRA Vs. CRASTO REALTORS	December 6, 2013
ROYAL PALMS (INDIA) PVT LTD Vs. STATE OF MAHARASHTRA	August 7, 2013
RUBY ORGANICS PVT. LTD Vs. SAI MIRRA INNOPHARM PVT LTD	September 21, 2013
RUCHIRA S MANJREKAR Vs. THE PRINCIPAL D G RUPAREL COLLEGE OF ARTS SCIENCE & COMMERCE	August 29, 2013
RUDHIRKUMAR KASHINATH PANDA Vs. STATE OF MAHARASHTRA	April 1, 2013
RUI JOSE D GAMA Vs. RAMA PANDURANG SAWANT	May 10, 2013
RUKHMABAI W/0 KISAN MESHRAM Vs. STATE OF MAHARASHTRA	January 22, 2013
RUKHMAJI DNYANOBA HAKKE Vs. COLLECTOR	February 28, 2013
RUPALI WD/O AAESH BORKHADE Vs. STATE OF MAHARASHTRA	October 22, 2013
RUPESH ATMARAM RAUT Vs. THE STATE OF MAHARASHTRA	June 27, 2013
RUPJI CONSTRUCTIONS Vs. BHARATI SANTOSH LABDE	October 22, 2013
RUSHAB SHIP INTERNATIONAL LLC Vs. BUNKERS ONBOARD	February 4, 2013
RUSHIL A A DINIZ Vs. GOA UNIVERSITY	May 10, 2013
RUTU ENTERPRISES Vs. STATE OF MAHARASHTRA	June 20, 2013
S Vs. Y	August 23, 2013
S Vs. D	September 4, 2013
S B AVASARMOL Vs. MEMBER INDUSTRIAL TRIBUNAL MAHARASHTRA AKOLA BENCH	January 10, 2013
S K MEHTA Vs. MAHARASHTRA INDUSTRIAL DEVELOPMENT	July 18, 2013
S P IYER Vs. PRESS TRUST OF INDIA LIMITED	September 2, 2013
S. ANANTHASAYANAM Vs. GOA SHIPYARD LIMITED	March 25, 2013
S. MOHAN SINGH BHATIYA Vs. RASHTRIYA CHEMICALS & FERTILIZERS LIMITED	July 3, 2013
S. NARENDRA KUMAR Vs. APRICOT FOODS PVT. LTD.	May 29, 2013
S.DAVE & COMPANY Vs. TATA CHEMICALS LIMITED	January 29, 2013
S.M. SAWANT Vs. MAHGOUB ALI MOHAMED EL BOSHARI	March 6, 2013
S.R. SALE & CO. Vs. COMMISSIONER OF CUSTOMS	April 5, 2013
S.R.SALE Vs. UNION OF INDIA	May 9, 2013
S.S.V.DEVELOPERS Vs. UNION OF INDIA	December 23, 2013
SABITA MARK BURGES Vs. MARK LIONEL BURGES	May 3, 2013
SABIYA ABDUL SATTAR MEMON Vs. UNITED ASSOCIATES	June 19, 2013
SABMILLER INDIA LIMITED Vs. SOM DISTILLERIES & BREWERIES LTD	February 8, 2013
SABMILLER INDIA LTD Vs. M.P. BEER PRODUCTS PVT. LTD	May 22, 2013
SABMILLER INDIA LTD Vs. JAGPIN BREWERIES LTD	July 11, 2013
SACHIN Vs. STATE OF MAHARASHTRA	January 14, 2013
SACHIN @ ADITYA JANARDAN KAMBLE Vs. STATE OF MAHARASHTRA	July 12, 2013
SACHIN AMBADAS DAWALE Vs. STATE OF MAHARASHTRA	October 19, 2013
SACHIN BUDHAJI SHIRKE Vs. STATE OF MAHARASHTRA	March 11, 2013
SACHIN DAMU UBALE AND ORS. Vs. THE STATE OF MAHARASHTRA	July 11, 2013
SACHIN HIRAMAN TAYDE Vs. DY. COMMISSIONER OF POLICE	March 18, 2013
SACHIN KRISHNA MUNGURDEKAR Vs. STATE OF MAHARASHTRA	December 19, 2013
SACHIN MUKUNDA MANERAO Vs. THE D.I.G. PRISONS (E) (R) AND ANR.	December 2, 2013
SACHIN RAGHUNATH FULSUNDAR Vs. STATE OF MAHARASHTRA	July 16, 2013
SACHIN S/O RAVINDRA GAIKWAD Vs. STATE OF MAHARASHTRA	October 21, 2013
SACHIN S/O.DNYANESHTRA SHETE Vs. STATE OF MAHARASHTRA	March 5, 2013
SACHIN STANY DSOUZA Vs. THE STATE OF MAHARASHTRA	June 10, 2013
SACHIN VITTHAL BORHADE Vs. STATE OF MAHARASHTRA	June 11, 2013
SACHIN YUVRAJ JAGTAP Vs. DY COMMISSIONER OF POLICE	March 18, 2013
SADA BICU NAIK DESSAI Vs. VENUM OR LOXIMIM K. NAIK	April 5, 2013
SADANAND M. INGLE, M.B.B.S., M.D. Vs. STATE OF MAHARASHTRA	June 21, 2013
SADANNAND VAMAN SADEKAR Vs. MANJU AVINASH WARDEKAR	March 1, 2013
SADASHIV KRISHNA NINGNURE Vs. STATE OF MAHARASHTRA	December 3, 2013
SADASHIV KRISHNA SUTAR Vs. STATE OF MAHARASHTRA	May 6, 2013
SADASHIV NARAYANRAO JAMBHALE Vs. INDIAN OIL CORPORATION LTD	December 12, 2013
SADASHIV S. KALSEKAR DRAWING TEACHER Vs. STATE OF GOA, THROUGH THE CHIEF SECRETARY	January 21, 2013
SADHANA BUILDERS PVT LTD Vs. GOA INDUSTRIAL DEVELOPMENTCORPORATION	October 7, 2013
SADIA SHEIKH THROUGH Vs. DY. COMMISSIONER OF INCOME TAX	February 26, 2013
SADIQ SHEIKH Vs. DEPUTY COMMISSIONER OF INCOME TAX	March 4, 2013
SAGAR RAVAN PUJARI Vs. VASUDA NANDAN SARMALKAR	June 21, 2013
SAGAR S/O. MALLIKARJUN MEHETRE Vs. STATE OF MAHARASHTRA	October 18, 2013
SAGAR SHANTARAM PATIL Vs. NORTH MAHARASHTRA UNIVERSITY	February 25, 2013
SAGAR SUDHAKAR SHENDGE Vs. NAINA SAGAR SHENDGE	April 4, 2013
SAGARSINGH KESHARSINGH BAWARI Vs. MINISTRY OF HOME DEPARTMENT	September 3, 2013
SAHARA HOSPITALITY LTD. Vs. COMMISSIONER OF INCOME TAX	September 26, 2013
SAHYADRI SAHAKARI SAKHAR KARKHANA LTD Vs. STATE OF MAHARASHTRA	January 18, 2013
SAI DARSHAN CO OP CREDIT SOC LTD Vs. SATYENDRA SUBEDAR SINGH	August 28, 2013
SAI PARANJPAYE Vs. PLA ENTERTAINMENT PVT. LTD. AND OTHERS	April 4, 2013
SAIBABA AUTOMOBILES Vs. INDIAN OIL CORPORATION LTD	March 25, 2013
SAJEDA BEGUM SAYYED AFSAR Vs. THE STATE OF MAHARASHTRA	October 3, 2013
SAJID ISMAIL Vs. SAIRABI ABDUL GAFFAR SHAIKH	October 25, 2013
SAJID WALIMOHAMMAD SHAIKH Vs. STATE OF MAHARASHTRA	June 21, 2013
SAKHAHARI VYANKATRAO BORLEPAWAR Vs. STATE OF MAHARASHTRA	June 14, 2013
SAKHARAM DIGAMBAR MAHAJAN Vs. STATE OF MAHARASHTRA	September 30, 2013
SAKHARAM S/O. CHIMANAPPA WAGHMARE Vs. BHAGIRATHIBAI W/O. KISHANRAO RAUT	March 4, 2013
SAKHAWAT HUSSAIN Vs. STATE OF MAHARASHTRA	September 10, 2013
SAKUMA EXPORTS LIMITED Vs. LOUIS DREYFUS COMMODITIES AND UISSE S A	August 6, 2013
SALAUDDIN Vs. STATE OF MAHARASHTRA	October 15, 2013
SALEEM ABDUL MAJID BAGWAN Vs. STATE OF MAHARASHTRA	October 11, 2013
SALETE MIRANDA E SHETTY Vs. PRAMOD FATERPEKAR	September 17, 2013
SALIM ANWAR BADSHAH SAYED Vs. STATE OF MAHARASHTRA	February 1, 2013
SALIM KHAN Vs. SUMEET PRAKASH MEHRA	September 2, 2013
SALITHO ORES PVT LTD Vs. CAPTAIN OF PORTS	May 8, 2013
SALMA @ HANIFA ANSAR ANSARI Vs. STATE OF MAHARASHTRA	July 18, 2013
SALMA ASGARALI MAKATI Vs. RAJ BUCKET FACTORY	February 4, 2013
SALVADOR D'SOUZA Vs. MARIA LIZIA AURELIA FERNANDES E MELO	August 20, 2013
SAMADHAN S/O SURYAKANT AKOSKAR Vs. STATE OF MAHARASHTRA	March 5, 2013
SAMBHAJI Vs. STATE OF MAHARASHTRA	January 16, 2013
SAMBHAJI KHANDUJI NAGARE Vs. TAHER KHAN S/O WAHED KHAN	July 31, 2013
SAMBHAJI S/O CHINDHUJI PACHARE Vs. STATE OF MAHARASHTRA	June 25, 2013
SAMBHAJI WAMANRAO SURYAWANSHI Vs. STATE OF MAHARASHTRA	January 6, 2013
SAMBHAV INTERCHEM PRIVATE LIMITED Vs. STATE OF MAHARASHTRA	October 1, 2013
SAMINA PARVEEN ABDUL SATTAR Vs. SWAMI RAMANAND TIRTH	January 10, 2013
SAMIR BALASAHEB AWATI Vs. STATE OF MAHARASHTRA	August 1, 2013
SAMT.ARCHANA AJAY WALVEKAR Vs. THE PRESIDENT	February 15, 2013
SAMUEL NADVI Vs. UMERKHADI CO-OPERATIVE HOUSING SOCIETY LIMITED	October 1, 2013
SANATAN FINANCERS Vs. PETER FAULKNER	July 8, 2013
SANDEEP BADRIPRASAD AGRAWAL Vs. SECURITIES & EXCHANGE BOARD OF INDIA	October 9, 2013
SANDEEP INDRAVADAN SAGAR Vs. STATE OF MAHARASHTRA	January 10, 2013
SANDEEP KISAN WAGHE Vs. STATE OF MAHARASHTRA	December 4, 2013
SANDEEP MOHAN JADHAV Vs. STATE OF MAHARASHTRA	October 8, 2013
SANDEEP P. JAIN Vs. STATE OF MAHARASHTRA	October 9, 2013
SANDEEP RAM MEGHE Vs. PUNDLIKRAO BALAJI GOHAD	June 10, 2013
SANDEEP SHARADCHANDRA THAKUR Vs. STATE OF MAHARASHTRA	July 5, 2013
SANDEEP SHARADCHANDRA THAKUR Vs. NAVI MUMBAI MUNICIPAL CORPORATION	March 20, 2013
SANDESH S/O. RAMCHANDRA CHAVAN Vs. STATE OF MAHARASHTRA	July 24, 2013
SANDHYA PRAFULLA PATIL Vs. AJAY JAGDISH PANDE	June 12, 2013
SANDIP HARIDAS MANKAR Vs. STATE OF MAHARASHTRA	July 18, 2013
SANDIP KISAN KUMBHAR Vs. STATE OF MAHARASHTRA	July 9, 2013
SANDIP PANDURANG NANNAWARE Vs. SHRIGONDA KRISHI UTPANA BAZAR SAMITI	December 16, 2013
SANDIP SANKARLAL KEDIA Vs. POOJA SANDIP KEDIA	November 21, 2013
SANDIP SHANKARLAL KEDIA Vs. POOJA KEDIA	April 29, 2013
SANDIP SURESH GHAG Vs. COMMISSIONER OF POLICE, MUNBAI	October 23, 2013
SANDRA LEE STEPHAN Vs. MIGUEL FRANCISCO GOMES	December 11, 2013
SANGAMNER NAGAR PARISHAD Vs. TANAJI MADHAV ABHANG	November 28, 2013
SANGEETA Vs. STATE OF MAHARASHTRA	February 28, 2013
SANGEETA D/O TUKARAM KHAPRE Vs. STATE OF MAHARASHTRA	December 3, 2013
SANGITA SAHEBRAO BHALERAO Vs. STATE OF MAHARASHTRA	December 12, 2013
SANGRAMSINGH BABUSINGH CHAVHAN Vs. STATE OF MAHARASHTRA	August 7, 2013
SANJAY ANANDA SALVE Vs. STATE OF MAHARASHTRA	October 29, 2013
SANJAY B. JAWLEKAR Vs. GENERAL MANAGER, SOUTH CENTRAL RAILWAY SECUNDERABAD	April 8, 2013
SANJAY BAPURAO GAIKWAD Vs. STATE OF MAHARASHTRA	February 15, 2013
SANJAY BHIMRAO SULE Vs. OMKAR SINGH HARMAN SINGH	October 3, 2013
SANJAY BHIMRAO SULE Vs. OMKAR SINGH HARMAN SINGH	October 7, 2013
SANJAY FONDU BHANDARE Vs. NARAYAN BABUSO PALYEKAR	August 21, 2013
SANJAY GOVIND GANJEKAR Vs. KRISHNA KASHIRAM MISTRI	August 7, 2013
SANJAY JAYWANT GAIKWAD Vs. STATE OF MAHARASHTRA	January 4, 2013
SANJAY KALAPA BANSODE Vs. THE STATE OF MAHARASHTRA	November 11, 2013
SANJAY MADHUKAR SATAM Vs. STATE OF MAHARASHTRA	March 26, 2013
SANJAY MAHADEVAPPA JAWADEKAR Vs. RAJKUMAR RIKRAM CHAUDHARI	December 12, 2013
SANJAY NAGORAO KADU Vs. GANESH TRACTORS	August 22, 2013
SANJAY P SINGH Vs. BHANU PRAKASH SINGH	December 20, 2013
SANJAY RAMKRISHNAJI MANDADE Vs. STATE OF MAHARASHTRA	August 27, 2013
SANJAY RAMLAL SONI Vs. PRINCIPAL SECRETARY(APPEALS & SECURITY) HOME DEPARTMENT	July 29, 2013
SANJAY S/O JAGDISHPRASAD LADDA Vs. STATE OF MAHARASHTRA	September 24, 2013
SANJAY S/O. SADASHIO DHURWE Vs. STATE OF MAHARASHTRA	February 22, 2013
SANJAY S/O.TUKDOJI THAWKAR Vs. STATE OF MAHARASHTRA	March 1, 2013
SANJAY SAKHARAM AHIRE Vs. THE STATE OF MAHARASHTRA	October 24, 2013
SANJAY SHAM BAGADE Vs. RAMESH HARI MADAN	November 11, 2013
SANJAY SONI Vs. PRINCIPAL SECRETARY	November 29, 2013
SANJAY SUGANCHAND KASLIWAL Vs. JUGALKISHOR CHHAGANLAL TAPADIA	November 21, 2013
SANJAY SUKHDEO TELORE Vs. STATE OF MAHARASHTRA	August 29, 2013
SANJAY SUKHEDO TELORE Vs. STATE OF MAHARASHTRA	August 28, 2013
SANJEEV ALIAS SANJAY SUBASH GROVER Vs. VERTEXT TRADING CO.	September 6, 2013
SANJIV KUMAR DHAR Vs. CENTRAL BUREAU OF INVESTIGATION	August 5, 2013
SANKET BALKURSHNA JADHAV Vs. STATE OF MAHARASHTRA	August 12, 2013
SANKET FOOD PRODUCTS PVT. LTD. Vs. PRABHAKAR ASARAM BHALERAO	December 18, 2013
SANKET FOOD PRODUCTS PVT. LTD. Vs. UNION OF INDIA	January 30, 2013
SANTANA ANTONIO EUGENIO PRESENTLY IN CENTRAL JAIL Vs. STATE OF GOA	December 18, 2013
SANTANA PEREIRA Vs. RAMESH KRISHNA MAYEKAR	June 26, 2013
SANTOSH Vs. THE STATE OF MAHARASHTRA	November 25, 2013
SANTOSH Vs. DIVISIONAL MANAGER, UNITED INDIA INSURANCE COMPANY LTD	December 9, 2013
SANTOSH @ SONU BALRAM JADHAV Vs. STATE OF MAHARASHTRA	November 28, 2013
SANTOSH CHAVAN Vs. STATE OF MAHARASHTRA	September 16, 2013
SANTOSH HANMANT GAVANDI Vs. STATE OF MAHARASHTRA	August 1, 2013
SANTOSH JAYWANT TAKAWANE Vs. STATE OF MAHARASHTRA	January 23, 2013
SANTOSH PADU SINARE Vs. STATE	January 23, 2013
SANTOSH S/O BHAGWAN PATIL Vs. STATE OF MAHARASHTRA	March 26, 2013
SANTOSH S/O SHIVRAM KANHUJE Vs. UNION OF INDIA	July 29, 2013
SANTOSH SHAHAJI WALKE Vs. NARAYAN RAOJI KALBANDE	July 19, 2013
SANTOSH SHANKAR PAWAR Vs. DIVISONAL COMMISSIONER	February 28, 2013
SANTOSH TANAJI WAGHE Vs. STATE OF MAHARASHTRA	March 11, 2013
SANTOSH TARACHAND RATHOD Vs. STATE OF MAHARASHTRA	August 21, 2013
SANTOSH W/O MOTIRAM SOLANKE Vs. ARJUN S/O ASARAM SOLANKE	July 4, 2013
SANYAM REALTORS PRIVATE LIMITED Vs. SHYAMJI BHAGIRATHI YADAV	October 23, 2013
SAPNA EMPORIUM Vs. UNION OF INDIA	October 11, 2013
SAQUIB ABDUL HAMID NACHAN Vs. STATE OF MAHARASHTRA	September 24, 2013
SARA HARRY D MELLO Vs. STATE OF MAHARASHTRA	May 10, 2013
SARASWAT CO-OPERATIVE BANK LTD Vs. KONKAN MERCANTILE CO-OPERATIVE BANK LTD	January 29, 2013
SARASWATI BABUSO CHODANKAR Vs. NAMDEV BABUSO CHODANKAR	October 11, 2013
SARASWATI W/O. SUDAM MUNDE Vs. STATE OF MAHARASHTRA	September 11, 2013
SARDAR SURINDER SINGH Vs. STATE OF MAHARASHTRA, THROUGH ITS PRINCIPAL SECRETARY, DEPARTMENT OF REVENUE	September 26, 2013
SARIKA PARESH MEHTA Vs. ERA REALTORS PRIVATE LIMITED	November 12, 2013
SARIKA PARESH MEHTA Vs. ERA REALTORS PRIVATE LIMITED	December 11, 2013
SARVODAYA MAHILA MANDAL CHANDRAPUR Vs. NATIONAL COUNCIL FOR TEACHERS EDUCATION	August 7, 2013
SASWAD MALI SUGAR FACTORY LTD. Vs. COMMISSIONER OF C. EX.	August 14, 2013
SASWAD MILL SUGAR FACTORY LTD Vs. COMMR. OF C. EX., PUNE-III	July 4, 2013
SATISH Vs. STATE OF MAHARASHTRA	December 18, 2013
SATISH @ SANJAY DAGADU PADWAL Vs. STATE OF MAHARASHTRA	September 26, 2013
SATISH BALAN Vs. UNION OF INDIA	July 15, 2013
SATISH BALAN Vs. UNION OF INDIA	July 30, 2013
SATISH EKNATH MAJOKE Vs. CASTE SCRUTINY COMMITTEE, VSNT & OTHER BACKWARD CLASS	February 27, 2013
SATISH RAMJI CHAURASIYA Vs. STATE OF MAHARASHTRA	September 25, 2013
SATISH S/O RAGHUVIRCHAND SOOD Vs. GUJRAT TALE LINKS PVT LTD	July 26, 2013
SATISH S/O. DHANMAL SANGHAVI Vs. STATE OF MAHARASHTRA	June 25, 2013
SATISH S/O. WASUDEO DHAKARE Vs. STATE OF MAHARASTRA	August 27, 2013
SATISH TALAKCHAND SHAH Vs. HIRJI BHOJRAJ & SONS KUTCHI OSWAL JAIN CHHATRALAY	September 2, 2013
SATISH VASANT HOLKAR Vs. STATE OF MAHARASHTRA	July 8, 2013
SATPAL P. MALHOTRA Vs. PUNEET MALHOTRA	June 14, 2013
SATPALSINGH @ RAJA S/O. JEETSINGH PUJARI Vs. STATE OF MAHARASHTRA	October 8, 2013
SATTAR BHAIMIYA MANSURI Vs. SAU SHABANA ARIF MANSURI	June 11, 2013
SATYABHAMA KISHAN KARDAK Vs. STATE OF MAHARASHTRA	April 5, 2013
SATYADEO MADHAVRAO JAMGADE Vs. STATE OF MAHARASHTRA	February 26, 2013
SATYANARAYAN MOHANLAL JALAN Vs. EMPLOYEES STATE INSURANCE CORPN	June 12, 2013
SATYANARAYAN RAMESHWAR AGRAWAL, AGED ABOUT 55 YEARS, OCCUPATION BUSINESS, PROP. PRAGATI KRUSHI SEVA KENDRA, R/O. LONI FATA, RISOD, DISTRICT WASHIM Vs. RAMESH VISHAWANNATHAPPA DEOKAR, AGED ADULT, OCCUPATION BUSINESS, PROP. RAMESH KRUSHI SEVA KENDRA, PANKANWERGAON, R/O. PANKANWERGAON, TQ. SENGAON, DISTRICT HINGOLI	October 7, 2013
SAU NAZIA ALI Vs. STATE OF MAHARASHTRA	July 5, 2013
SAU. BANOTAI Vs. THE DIVISIONAL COMMISSIONER, AMRAVATI AND ORS.	May 19, 2013
SAU. BANOTAI WIFE OF USMAN GARWE Vs. DIVISIONAL COMMISSIONER	May 10, 2013
SAU. DEVKABAI CHUDAMAN PATIL Vs. SANTOSH SUPADU PATIL	January 23, 2013
SAU. GEETA BAPURAO KAPSE Vs. ANIL VITHALRAO KADU	February 4, 2013
SAU. KALPANA W/O SANTOSH JADHAV Vs. HANMA @ SEEMA	September 27, 2013
SAU. KALPNA W/O PANKAJ ROZATKAR Vs. PANKAJ S/O SUPADU ROZATKAR	July 10, 2013
SAU. MEERABAI Vs. STATE OF MAHARASHTRA	March 21, 2013
SAU.PRITIKIRAN RAJENDRA KATOLE Vs. SAU. HARSHA RAVINDRA KATOLE	December 6, 2013
SAUMYA BUILDCON PVT. LTD Vs. UNION OF INDIA	March 6, 2013
SAURABH P LOKHANDE Vs. UNION OF INDIA	June 12, 2013
SAVADA MERCHANT CO-OP CREDIT SOCIETY LTD Vs. STATE OF MAHARASHTRA	October 14, 2013
SAVANKUMAR Vs. STATE OF MAHARASHTRA	November 20, 2013
SAVITA Vs. ZINGARAJI	December 3, 2013
SAVITA W/O.SANTRAM AWATE Vs. STATE OF MAHARASHTRA	August 19, 2013
SAVITRA Vs. SUNIL	November 21, 2013
SAVITRABAI SURESHCHANDRA KHATOD Vs. STATE OF MAHARASHTRA	September 24, 2013
SAVITRIBAI R. LOTLIKAR Vs. LAND ACQUISITION OFFICER & DEPUTY COLLECTOR	February 22, 2013
SAW. MEGHA W/O MADAN NAYAK Vs. MADAN S/O RUSTUMRAO NAYAK	March 8, 2013
SAYAJI S/O TUKARAM SHINDE Vs. STATE OF MAHARASHTRA	September 27, 2013
SAYALI WIFE OF SWAPNIL KUBER Vs. SWAPNIL	September 19, 2013
SAYYED AKHLAKH Vs. KHAMARBEE	February 14, 2013
SBI GLOBAL FACTORS LTD. Vs. M/S. K. SERA SERA PRODUCTION LTD.	July 16, 2013
SCI-TECH CENTRE Vs. UNION OF INDIA	August 13, 2013
SEAMEC LTD. Vs. UNION OF INDIA	November 25, 2013
SEBASTIANA E BEATRIZ Vs. RAVALNATH BUILDERS	June 20, 2013
SEBASTIANA ESCOLASTICA BEATRIZ Vs. RAVALNATH BUILDERS	August 1, 2013
SEEMA DATTATRAYA PHUGE Vs. MUNICIPAL COMMISSIONER	April 25, 2013
SEEMA MANOJ PARDESI Vs. MANOJ SITARAM PARDESI	February 28, 2013
SEEMA SANTOSH JADHAV Vs. MAHARASHTRA HOUSING AREA DEVELOPMENT AUTHORITY	September 4, 2013
SEEMA SUBHASH SHRIGONDEKAR Vs. SUBHASH GUNAJI	February 4, 2013
SEJAL DHARMESH VED Vs. STATE OF MAHARASHTRA	March 7, 2013
SESA GOA LIMITED Vs. JOINT COMMISSIONER OF INCOME TAX	March 26, 2013
SESA GOA LIMITED Vs. JOINT COMMISSIONER OF INCOME	February 27, 2013
SESA GOA LIMITED Vs. SHAILESH BAJAJ	April 3, 2013
SEWAKRAM Vs. ROSHANI	February 28, 2013
SFJ VAZ Vs. STATE OF GOA	May 7, 2013
SHABBIR @ SHAHU MOHAMMAD SHAIKH Vs. STATE OF MAHARASHTRA	August 20, 2013
SHABBIR HUSSAINI MERCHANT Vs. STATE OF MAHARASHTRA	February 26, 2013
SHABBIR KHAN Vs. STATE OF MAHARASHTRA	September 30, 2013
SHABINA ANJUM Vs. IRSHAD KHAN	March 18, 2013
SHABINA ANJUM & ANR. Vs. IRSHAD KHAN	March 19, 2013
SHABUKTABANO AYYAZ INAMDAR Vs. STATE OF MAHARASHTRA	September 2, 2013
SHAFI VAZRUDDIN QURESHI Vs. STATE OF MAHARASHTRA	February 15, 2013
SHAFIQUE ALI Vs. STATE OF MAHARASHTRA	March 14, 2013
SHAH & MODY DEVELOPERS Vs. ALKA KETAN SHAH	August 5, 2013
SHAH PULP & PAPER MILLS LTD. Vs. PRAVINCHANDRA HIRJI SHAH	May 17, 2013
SHAHABUDDIN MOHD SHAFIURRAHMAN Vs. DEPUTY DIRECTOR OF EDUCATION	March 8, 2013
SHAHADA TALUKA CO-OPERATIVE EDUCATION SOCIETY Vs. KALYAN SAJAN PATIL	December 19, 2013
SHAHAJAHAN ALIAKBAR KHAN Vs. STATE OF MAHARASHTRA	August 20, 2013
SHAHIDA SHARRIFF Vs. AMANULLAH	November 29, 2013
SHAHINSHA ALIAS RAJU TRIMBAK TODASE Vs. STATE OF MAHARASHTRA	July 31, 2013
SHAHUL HAMID Vs. STATE OF GOA, THROUGH PUBLIC PROSECUTOR	September 17, 2013
SHAHURAO S/O SITARAM BHALERAO Vs. VISHWANATH	October 22, 2013
SHAIKH ASLAM Vs. STATE OF MAHARASHTRA	January 17, 2013
SHAIKH BHIKAN SK MOHAMMAD Vs. STATE OF MAHARASTRA	September 23, 2013
SHAIKH ELIYAS S/O SHAIKH DADA AND OTHERS Vs. GANPAT S/O MAHTARJI SHIRISATH	May 6, 2013
SHAIKH FAROOQ MOHAMMAD GAOUSE Vs. THANE MUNICIPAL TRANSPORT UNDERTAKING	March 7, 2013
SHAIKH FAROOQ MOHAMMAD GAOUSE Vs. TRANSPORT MANAGER	March 7, 2013
SHAIKH HAMID ALI NASIR ALI Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI	August 21, 2013
SHAIKH JABER ABDULAH JAI SABAH Vs. RAVINDRA MUKUND CHAFE	December 19, 2013
SHAIKH JUNED SHAIKH MOTI MANSURI Vs. STATE OF MAHARASHTRA	August 6, 2013
SHAIKH LLIYAS SHAIKH YOUSUF Vs. STATE OF MAHARASHTRA	December 23, 2013
SHAIKH MAHEBOOB S/O SHAIKH GAFUR Vs. STATE OF MAHARASHTRA	September 19, 2013
SHAIKH MAJID Vs. THE STATE OF MAHARASHTRA	October 17, 2013
SHAIKH MOHAMMAD HAROON S/O MOHAMMAD YASEEN Vs. STATE OF MAHARASHTRA	April 4, 2013
SHAIKH MOHMAD JAVED SHAIKH Vs. STATE OF MAHARASHTRA	January 30, 2013
SHAIKH RABBANI S/O SHAIKH RAZAK Vs. FARJANA BEGUM	September 5, 2013
SHAIKH RAJU SHAIKH RAHEMAN Vs. STATE OF MAHARASHTRA	January 22, 2013
SHAIKH SALIMODDIN SHAIKH SHAMSODDIN Vs. STATE OF MAHARASHTRA	December 20, 2013
SHAIKH SHAKEEL Vs. DISTRICT SUPERINTENDENT OF POLICE	July 1, 2013
SHAIKH SHERU S/O. SHAIKH TURAB Vs. STATE OF MAHARASHTRA	April 2, 2013
SHAIKH SIRAJ SHAIKH BURHANODDIN Vs. SHAIKH FARZANA BEGUM	December 10, 2013
SHAIKH YUNUS Vs. STATE OF MAHARASHTRA	December 13, 2013
SHAILA BALASAHEB KADAM Vs. BALASAHEB HINDURAO KADAM	May 3, 2013
SHAILA SUBRAO SHETYE Vs. KUNDA MADHUKAR SHETYE	October 25, 2013
SHAILAJA D/O BHUJANGRAO WADIKAR Vs. HON'BLE CHANCELLOR	June 10, 2013
SHAILAJA S. GODBOLE Vs. DISHA CONSTRUCTIONS	October 3, 2013
SHAILESH H. BAJAJ Vs. SESA GOA LTD.	August 12, 2013
SHAILESH H. KULKARNI Vs. UNION OF INDIA	June 28, 2013
SHAILESH S KHARAT Vs. DIRECTOR	September 19, 2013
SHAKIL AHMAD AKIL ALI Vs. KISHOR RAMESHCHANDRA MUNDADA	November 28, 2013
SHAKIL MUSA PATEL Vs. DILIPSING PRATAPSING PATIL	July 31, 2013
SHAKUNTA SHIVAJI BUCHADE Vs. STATE OF MAHARASHTRA	August 7, 2013
SHAKUNTALA SHAMSING MALI Vs. HOUSING DEVELOPMENT FINANCE CORPORATION LTD	November 27, 2013
SHAKUNTALA W/O BALASAHEB BALSARAF Vs. RAMDAS S/O LAXMAN BALSARAF	February 1, 2013
SHALIGRAM S/O VITTHALRAO SAWANT Vs. RAMESH S/O BHAGWAN GAWANDE	November 28, 2013
SHALIK KRISHNAJI SHENDE Vs. STATE OF MAHARASHTRA	November 26, 2013
SHALU AGARWAL Vs. STATE OF MAHARASHTRA	October 14, 2013
SHAM DHARMA DAGLE Vs. STATE OF MAHARASHTRA	January 15, 2013
SHAM S/O KALIDAS SHARMA Vs. STATE OF MAHARASHTRA	December 2, 2013
SHAMARAO PAWAR ALIAS SHAM PAWAR Vs. MANJUR ALIAS MANSOORE JILANSAB DONI	September 3, 2013
SHAMBHU GAWADE Vs. STATE	November 13, 2013
SHAMIL SAQUIB NACHAN Vs. STATE OF MAHARASHTRA	May 6, 2013
SHAMIM BANO Vs. STATE OF MAHARASHTRA	December 13, 2013
SHAMRAO Vs. STATE OF MAHARASHTRA	January 22, 2013
SHAMRAO Vs. THE STATE OF MAHARASHTRA	September 23, 2013
SHAMRAO S/O NAMDEO HODGIR Vs. STATE OF MAHARASHTRA	February 27, 2013
SHANE DUFF Vs. ESSEL SPORTS PRIVATE LIMITED	January 22, 2013
SHANGHAI YANG PU ZHE HAI SHIPPING CO. LTD Vs. M. V. XING XIANG AN	May 31, 2013
SHANKAR Vs. STATE OF MAHARASHTRA	January 29, 2013
SHANKAR LILARAM CHANDWANI Vs. VEENA	August 20, 2013
SHANKAR PANDURANGJI UIKEY Vs. DIVISIONAL COMMISSIONER	September 30, 2013
SHANKAR PARMESHWAR MISTRI Vs. JAGDISH MAKWANA	April 9, 2013
SHANKAR S/O. LILARAM CHANDWANI Vs. VEENA @ KANCHAN W/O. SHANKAR CHANDWANI	January 11, 2013
SHANKAR SINGH Vs. STATE OF MAHARASTRA	August 26, 2013
SHANKARLAL V. KESWANI Vs. INDIA INFOLINE LTD	September 25, 2013
SHANTA MIRCHANDANI Vs. RAJENDRA KUMAR SHAHANI	July 9, 2013
SHANTAPPA PARISA MANARE Vs. STATE OF MAHARASHTRA	January 8, 2013
SHANTILAL J. SHAH Vs. JITENDRA SANGHAVI	September 23, 2013
SHANTINIKETAN CO-OPERATIVE HOUSING SOCIETY LTD Vs. SHIVKANT	December 18, 2013
SHAPOORJI PALLONJI & COMPANY LTD. Vs. JIGNESH SHAH	June 27, 2013
SHARAD Vs. STATE OF MAHARASHTRA	September 3, 2013
SHARAD Vs. STATE OF MAHARASHTRA	June 25, 2013
SHARAD BALIRAM PATIL Vs. BHIWANDI NIZAMPUR CITY MUNICIPAL CORPORATION	May 3, 2013
SHARAD DINKAR PADALKAR Vs. SUGANDHA BALASAHEB JADHAV	August 30, 2013
SHARAD PAWAR Vs. GOPINATH MUNDE	December 16, 2013
SHARAD SHAH Vs. SONATA REALTY PRIVATE LIMITED	March 14, 2013
SHARADKUMAR BANSILAL BHALA Vs. STATE OF MAHARASHTRA	February 1, 2013
SHARDA Vs. RATILAL	October 21, 2013
SHARDA CONSTRUCTIONS Vs. CENTRAL BOARD OF EXCISE & CUSTOMS	February 21, 2013
SHARDA POLYCOLOURS PRIVATE LIMITED Vs. STATE OF MAHARASHTRA	June 14, 2013
SHASHANK VYANKATESH MANOHAR Vs. UNION OF INDIA	August 7, 2013
SHASHIKANT @ ABA VEDU PATIL Vs. THE STATE OF MAHARASHTRA	February 11, 2013
SHASHIKANT GOMA PATIL Vs. STATE OF MAHARASHTRA	January 18, 2013
SHASHIKANT JAGANNATH POWAR Vs. BABURAO HUVAPPA KURHADE	February 11, 2013
SHASHIKANT N. GHADI Vs. HEGDE ENTERPRISES	July 31, 2013
SHASHIKANT PASARI Vs. OFFICIAL LIQUIDATOR AND OTHERS	October 8, 2013
SHASHIKANT S/O CHANDRABHAN GHADGE Vs. STATE OF MAHARASHTRA THROUGH THE SECRETARY FOR FOOD	March 26, 2013
SHASHIKANT TULSIDAS KAMBLE Vs. STATE OF MAHARASHTRA	September 19, 2013
SHAUKAT ALI MOHD. HUSSAIN Vs. SHAIKH AYUB	December 18, 2013
SHEIKH DASTAGIR S/O SK.CHAND Vs. STATE OF MAHARASHTRA	October 21, 2013
SHEIKH RASHID Vs. STATE OF MAHARASHTRA	July 30, 2013
SHEIKH REHAN Vs. DIGAMBER SON OF K HINGE	December 5, 2013
SHEIKH REHAN Vs. DIGAMBER	December 2, 2013
SHEKHAR Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI	August 26, 2013
SHEKHAR @ SHANKAR HANMANT HOSMANI Vs. STATE OF MAHARASHTRA	July 10, 2013
SHEKHAR CHANDRAKANT NADKAR Vs. STATE OF MAHARASHTRA	March 7, 2013
SHEKHAR S/O. GOVINDRAO KINKHEDE Vs. MANJUDEVI W/O. VINODKUMAR	October 17, 2013
SHERALI KHAN MOHD. MANEKIA Vs. STATE OF MAHARASHTRA	January 14, 2013
SHERNAZ FAROUKH LAWYER Vs. MANEK DARA SUKHADWALLA PARSEE ZORASTRIAN	December 24, 2013
SHESHRAO @ VIJAY BHIKAJI SALVE Vs. STATE OF MAHARASHTRA	November 18, 2013
SHESHRAO S/O BHIMRAO KADAM Vs. RAHUL S/O VISHWANATH KAMBLE	September 27, 2013
SHEVANTI PUTU NAIK Vs. ADDITIONAL DIRECTOR OF PANCHAYATS	July 8, 2013
SHIKRISHNA JAGAN HIWARALE Vs. STATE OF MAHARASHTRA	January 29, 2013
SHIKSHANA PRASARAKA MANDALI Vs. COMMISSIONER OF INCOME TAX	March 5, 2013
SHIREEN DUBASH Vs. AIR INDIA LIMITED	June 19, 2013
SHIREEN DUBASH (MS.) Vs. AIR INDIA LTD.	August 30, 2013
SHIRIN BAMAN FARAMARZI OF BOMBAY ZOROASTRIAN IRANIAN INHABITANT Vs. ZUBIN BOMAN FARAMARZI OF BOMBAY UBDUAB INHABITANT	September 23, 2013
SHIRISH VASANT BORKAR Vs. VIJAYKUMAR K. PILLIENKAR FADKE	January 11, 2013
SHISHIR REALTY PRIVATE LTD Vs. VICE CHAIRMAN AND MANAGING DIRECTOR	December 6, 2013
SHIVA SHRIMANT PAWAR Vs. STATE OF MAHARASHTRA	August 5, 2013
SHIVAJI LAXMAN SAHANE Vs. ELECTION COMMISSIONER	July 26, 2013
SHIVAJI LAXMAN SAHANE Vs. JAYWANTRAO PUNDLIKRAO JADHAV	September 6, 2013
SHIVAJI NANASAHEB SHINDE Vs. STATE OF MAHARASHTRA	August 19, 2013
SHIVAJI S/O. ANNA DOIPHODE Vs. STATE OF MAHARASHTRA	June 18, 2013
SHIVAJIRAO Vs. STATE OF MAHARASHTRA	August 27, 2013
SHIVAJIRAO BHANUDAS KARDILE Vs. STATE OF MAHARASHTRA	December 24, 2013
SHIVAM BAPU SAWANT Vs. UNION OF INDIA	June 13, 2013
SHIVANAND DAMODAR SHANBHAG Vs. SUJATA SHIVANAND SHANBHAG	March 8, 2013
SHIVASHANKAR SWAMI Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY	September 6, 2013
SHIVKUMAR Vs. THE STATE OF MAHARASHTRA	July 12, 2013
SHIVMALA CHANDRASHEKHAR SHETE Vs. FAKIRA BIRUJI PATIL	January 10, 2013
SHIVRAM KRISHNA WANMORE Vs. STATE OF MAHARASHTRA	June 13, 2013
SHIVRAMPRASAD ANANT SANSTHANIK Vs. STATE OF MAHARASHTRA	March 6, 2013
SHOBHA OMPRAKASH AGARWAL Vs. MAGANLAL & SONS A PARTNERSHIP FIRM	September 21, 2013
SHOBHA SANJAY JADHAV Vs. SANJAY RAMCHANDRA JADHAV	February 8, 2013
SHOBHABAI WIDOW OF MANIK TELTUMBADE Vs. DADAJI SON OF JAIRAMJI WAGHMARE	October 1, 2013
SHOBHANA SAHADEV SHAH Vs. SANGEETA PORBANDERWALA	June 11, 2013
SHOBHASINGH PREMSINGH SANDHU Vs. STATE OF MAHARASHTRA	December 5, 2013
SHOEB AHMED A K BARDI Vs. PARVATIBAI BUDHAJI BHANDARI	August 6, 2013
SHRADDHA MEGHSHYAM VELHAL Vs. STATE OF MAHARASHTRA	July 3, 2013
SHRAWAN Vs. STATE OF MAHARASHTRA	June 14, 2013
SHREE HANUMAN MANDIR, ALIBAG, PUBLIC TRUST Vs. SATISHCHANDRA BHALCHANDRA GURJAR AND OTHERS	February 26, 2013
SHREE KAMAL CONSTRUCTIONS Vs. KAMLAKAR JIWAN PATIL	April 9, 2013
SHREE SHAKTI ENTERPRISES Vs. CONTROLLER OF RATION AND DIRECTOR OF CIVIL SUPPLIES	July 30, 2013
SHREE SIDDHARTH CONSTRUCTION BUILDERS AND DEVELOPERS Vs. SARASWATI APARTMENT CO-OPERATIVE HOUSING SOCIETY LIMITED	October 17, 2013
SHRI DILIP VASANTRAO SANAWANE Vs. STATE OF MAHARASHRA	February 27, 2013
SHRI GAHANINATH ABA AVADHUT Vs. JANARDHAN KAKA AVADHUT	February 12, 2013
SHRI JAYASINGH NARAYAN TUPE Vs. SHRI SAMBHAJI BABURAO PAWAR	March 14, 2013
SHRI KISHAN @ KISANCHAND THARURMAL WADHAWA Vs. STATE OF MAHARASHTRA	August 23, 2013
SHRI KRISHNA CHAITANYA ENTERPRISES Vs. UNION OF INDIA	December 5, 2013
SHRI MICHAEL G. FERNANDES AND ORS. Vs. STATE (REPRESENTED BY SUB-REGISTRAR, SANGUEM,) SANGUEM GOA AND ORS.	January 18, 2013
SHRI NITESH Vs. STATE OF MAHARASHTRA & ORS.	February 1, 2013
SHRI PADMANABH ANANTRAO PANDITRAO Vs. SHRIKRISHNA ANANTA PANDITRAO	February 8, 2013
SHRI PARTHA GHOSH AND SHRI D.V.P. RAO Vs. THE INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA	October 15, 2013
SHRI RAMCHANDRA ALGU VISHWAKARMA Vs. SHRI SHRIKANT VASANTRAO TILE	June 13, 2013
SHRI SEVA MEDICAL FOUNDATION Vs. SHRI SANJIV GAJANAN PUNALEKAR	June 20, 2013
SHRI. SHIVRAM SHRINATHILAL SHARMA Vs. THE STATE OF MAHARASHTRA	November 11, 2013
SHRIGONDA TALUKA SAKHAR KAMGAR UNION Vs. STATE OF MAHARASHTRA	December 10, 2013
SHRIHARI LIMBAJI LAHANE Vs. STATE OF MAHARASHTRA	December 5, 2013
SHRIKANT BALWANT NALAWADE Vs. BAJRANG YASHWANT NIMBALKAR	October 10, 2013
SHRIKRISHNA GANUJI SONONE Vs. VITTHAL	November 20, 2013
SHRIKRUSHNA SHRIPAT BILLEWAR Vs. D I G PRISONS	September 17, 2013
SHRIMANT @ YOGESH S/O ISHWAR @ VYANKASTI KALE Vs. STATE OF MAHARASHTRA	December 12, 2013
SHRINIDHI P APSINGEKAR Vs. SYNDICATE BANK	March 7, 2013
SHRIRAM @ SHIYA S/O SITARAM GUNJAL Vs. STATE OF MAHARASHTRA	July 4, 2013
SHRIRAM BALKRUSHNAJI AUTI Vs. STATE OF MAHARASHTRA	November 28, 2013
SHRIRANG NAGORAO CHAVAN Vs. STATE OF MAHARASHTRA	April 17, 2013
SHUBH APARTMENTS CHS LTD Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI	July 24, 2013
SHUBHADA K. BORKAR Vs. ANKUSH RAJARAM NAIK	July 5, 2013
SHUBHAM Vs. STATE OF MAHARASHTRA	September 13, 2013
SHUBHAM S/O SATISH BOREKAR Vs. STATE OF MAHARASHTRA	August 20, 2013
SHUBHANGI PRADEEP CHINNAWAR Vs. SATTE OF MAHARASHTRA	January 23, 2013
SHUBHASH SADASHIV RISBUD Vs. STATE OF MAHARASTRA	July 24, 2013
SHUDHIR HALANKAR Vs. STATE THROUGH PORVORIM POLICE STATION	August 13, 2013
SHUHAM KABU Vs. STATE OF MAHARASHTRA	July 17, 2013
SHWET SARITA FARM PRODUCTS Vs. RAMESHWAR SAHAKARI SAKHAR	December 11, 2013
SHWETA AMAR GAIKWAD Vs. AMAR DURYODHAN GAIKWAD	April 25, 2013
SHYAM BALKISHAN CHANDAK Vs. RAMPYARI WD/O BALKISHAN CHANDAK	October 11, 2013
SHYAM SINGH CHARAN Vs. CENTRAL BUREAU OF INVESTIGATION	July 10, 2013
SHYAM VITTHAL UDAWANT Vs. STATE OF MAHARASHTRA	August 30, 2013
SHYAMABAI Vs. MADAN MOHAN MANDIR SANSTHA	October 22, 2013
SHYAMBAHADUR PURSHOTTAM SHARMA Vs. SUDHAKAR NARSHU POOJARY	August 23, 2013
SHYAMSUNDER RADHESHYAM AGARWAL Vs. STATE OF MAHARASHTRA	February 8, 2013
SICOM LIMITED Vs. SHAMRAO VITHAL COOPERATIVE BANK LIMITED	June 10, 2013
SIDDHARTH SAMBHAJI SURVASE Vs. AIR INDIA CHARTERS LTD	September 26, 2013
SIDDHIVINAYAK REALTIES PVT. LTD. Vs. V. HOTELS LIMITED, TULIP HOTELS PRIVATE LTD., TULIP STAR HOTELS PRIVATE LTD. AND DR. AJIT KERKAR, ADULT INDIAN INHABITANT	May 10, 2013
SIKANDAR ALIAS RAJU VAJIR INAMDAR Vs. THE STATE OF MAHARASHTRA	May 10, 2013
SIKENDAR ALI YADAV ALI MIRZA Vs. STATE OF MAHARASHTRA	October 21, 2013
SIKH EDUCATON SOCIETY Vs. STATE OF MAHARASHTRA	November 29, 2013
SILVANO ESTIBEIRO Vs. STATE OF GOA	July 4, 2013
SILVER LAND DEVELOPERS PVT. LTD. Vs. STATE OF MAHARASHTRA	March 15, 2013
SIMON FERNANDES Vs. STATE	July 9, 2013
SINORICHES ENTERPRISES CO LTD Vs. M V XING XIANG AN	May 31, 2013
SITABAI R NAIK, WD/O LATE RAMNATH R NAIK Vs. SPECIAL LAND ACQUISITION OFFICER	July 12, 2013
SITARA DIAMOND PVT. LTD Vs. INCOME TAX OFFICER	September 16, 2013
SITARAM Vs. DISTRICT SUPERINTENDENT OF POLICE	December 4, 2013
SITARAM DAMODAR SINAI DESAI Vs. RAJENDRA VASSUDEV	July 5, 2013
SITARAM HIMMATRAO JADHAV Vs. STATE OF MAHARASHTRA	February 27, 2013
SITARAM HIRAMAN JOPALE Vs. STATE OF MAHARASHTRA	June 20, 2013
SITARAM RAJARAM DEOKAR Vs. DEPUTY INSPECTOR GENERAL OF PRISON EAST NAGPUR	December 3, 2013
SITARAM SAKHARAM KELUSKAR Vs. DAYARAM GULZARILAL	September 27, 2013
SJJ MARINE PTE LTD Vs. PISCES EXIM (INDIA) PRIVATE LIMITED	January 10, 2013
SJJ MARINE PTE. LTD. Vs. PISCES EXIM (INDIA) PVT. LTD.	April 2, 2013
SK MEHMOOD SK MEHBOOB Vs. STATE OF MAHARASHTRA	August 8, 2013
SLUM REHABILITATION AUTHORITY Vs. KOHINOOR CO-OP. HSG. SOCIETY	September 13, 2013
SMITA DILIP AMONKAR Vs. STATE OF GOA	September 30, 2013
SMITA RAJEEV SAH Vs. ROOP NARAIN SAH	March 18, 2013
SMITA RAVINDRA WAGH Vs. STATE OF MAHARASHTRA	November 16, 2013
SMITA W/O DHANANJAY PATIL Vs. DHANANJAY KRISHNAKUMAR PATIL	July 15, 2013
SMT. LUIZA MARIA BAPTISTA, ALIAS MARIA LUIZA BAPTISTA Vs. FRANCISCO XAVIER BAPTISTA ALIAS FRANCISCO BATISTA AND ORS.	January 17, 2013
SMT. MANDA VISHWANATH TANGADE Vs. SOU. VAISHALI SUNIL BARATE, MR. MAGAN KISAN TANGADE, MR. ANKUSH KISAN TANGADE AND MR. BALASAHEB KISAN TANGADE	July 18, 2013
SNEHA D/O. SANDEEPRAO PATIL Vs. NATIONAL COUNCIL FOR HOTEL MANAGEMENT AND CATERING TECHNOLOGY	October 11, 2013
SNEHA SURESH ACHARYA Vs. MODI APPARELS PVT LTD	July 26, 2013
SNEHAL OMPRAKASH KOTHEKAR Vs. OMPRAKASH DOMAJI KOTHEKAR	August 5, 2013
SNEHALAYA’S SNEHANKUR ADOPTION CENTRE Vs. CHILD WELFARE COMMITTEE	August 6, 2013
SOBHA DEVELOPERS LIMITED Vs. LANKA SITARAM KAMTHE	September 5, 2013
SOCIETY FOR BACKLOG REMOVAL & DEVELOPMENT Vs. STATE OF MAHARASHTRA	March 1, 2013
SOCIETY FOR BACKLOG REMOVAL & DEVELOPMENT Vs. STATE OF MAHARASHTRA	March 2, 2013
SOCIETY OF ST. MARY'S SCHOOL Vs. PUNE ZILLA PARISHAD	December 24, 2013
SOCIETY OF THE FRANCISCAN Vs. DEPUTY DIRECTORS OF INCOME TAX	January 23, 2013
SOFIN ABBAS PATEL Vs. STATE OF MAHARASHTRA	September 19, 2013
SOHEL SHEIKH Vs. STATE OF MAHARASHTRA	April 18, 2013
SOL PHARMACEUTICALS LTD. Vs. JASWANT DILIPSING PATIL	June 13, 2013
SOLAPUR MUNICIPAL CORPORATION Vs. GARUDA AVIATION SERVICES PVT. LTD	March 18, 2013
SOLE PROPRIETOR OF ALLIED CONSTRUCTIONS Vs. SAIRABI ABDUL GAFFAR SHAIKH	October 25, 2013
SOM DISTILLERIES AND BREWERIES LTD. Vs. SABMILLER INDIA LTD.	July 25, 2013
SOMEENATH S/O LAXMAN JANGLE Vs. STATE OF MAHARASHTRA	December 5, 2013
SOMNATH ESHANCHANDRA RAY Vs. MAHARASHTRA UNIVERSITY OF HEALTH SCIENCES	October 15, 2013
SOMNATHAPPA Vs. MOTILAL	March 8, 2013
SOMNATHAPPA S/S. NAGNATHPPA Vs. KAMALBAI W/O. GOVINDLAL GOUD	March 8, 2013
SONALI PRAMOD DHAWDE Vs. CENTRAL BANK OF INDIA	April 1, 2013
SONALI RAMCHANDRAN AYYAR Vs. RAMACHANDRAN VENKATRAMAN AYYAR	December 24, 2013
SONALI SANJAY DURAGKAR Vs. PANCHFULLA W/O. PANDURANG PANNASE	March 5, 2013
SONIA DAMLEY Vs. PRINCIPAL S S HIGH SCHOOL	July 11, 2013
SOPAN Vs. STATE OF MAHARASHTRA	November 18, 2013
SOPAN BALKRISHNA WAGH Vs. STATE OF MAHARASHTRA	June 26, 2013
SOU. PARVATI Vs. SK. RASUL	November 11, 2013
SOU.SWARA SACHIN KULKARNI Vs. SUPERINTENDING ENGINEER, PUNE	December 6, 2013
SPACE AGE ASSOCIATES Vs. UNION OF INDIA	August 14, 2013
SPACE DEVELOPER Vs. ABDUL RASHID ABDUL REHMAN YUSUF	September 20, 2013
SPAREBANKEN SOGN OG FJORDANE Vs. M.V. BOS ANGLER	March 20, 2013
SPML INFRA LIMITED Vs. DEPUTY CHIEF ENGINEER	July 3, 2013
SPORTKING INDIA LIMITED Vs. H.D.F.C. BANK LIMITED	July 29, 2013
SPS SHARE BROKERS PRIVATE LIMITED Vs. NISHIT NIRMAL DOSHI AND THE NATIONAL STOCK EXCHANGE OF INDIA LTD.	April 8, 2013
SRIKANT BALWANT NALAWADE Vs. BAJARANG YASHWANT NIMBALKAR	October 19, 2013
SSUD AYURVED MEDICAL COLLEGE AND HOSPITAL AT KOLI Vs. MAHARASHTRA UNIVERSITY OF HEALTH SCIENCES	October 15, 2013
ST MARYS HIGH SCHOOL Vs. STATE OF MAHARASHTRA	May 6, 2013
STATE Vs. JOEL CORREIA	July 30, 2013
STATE Vs. KISHORE POLE	July 16, 2013
STATE Vs. MANOJ PEDNEKAR	August 20, 2013
STATE Vs. SHEIKH MUSTAWUEEN	April 15, 2013
STATE Vs. PRAKASH WADAR	January 23, 2013
STATE Vs. MOHANAND NAIK	October 29, 2013
STATE Vs. VINAYAK KARBOTKAR	November 12, 2013
STATE Vs. EKNATH THAKUR	December 17, 2013
STATE Vs. SULEMAN @ SALIM NADAF	July 30, 2013
STATE Vs. CHIEF SECRETARY, GOVERNMENT OF GOA	October 23, 2013
STATE BANK OF INDIA Vs. M.N.JIVNANI	November 29, 2013
STATE OF GOA Vs. YASHODI Y. DESSAI	January 4, 2013
STATE OF GOA Vs. RAMCHANDRA SOMA GAWAS	August 8, 2013
STATE OF GOA Vs. DOMINGOS M.L. MERGLHAO	July 12, 2013
STATE OF GOA Vs. KIRIT J. MAGANLAL	March 22, 2013
STATE OF GOA Vs. FERDINAND SEQUEIRA	October 4, 2013
STATE OF GOA Vs. CLEMENTINA D' SOUZA E	July 12, 2013
STATE OF GOA Vs. MODUSUDAN CAMOTIN TIMBLO	April 5, 2013
STATE OF GOA THROUGH P.I. Vs. RAMAKRISHNA PRABHU	March 19, 2013
STATE OF MAHARASHATRA Vs. VIKAS GANPATRAO SONAR	November 27, 2013
STATE OF MAHARASHTRA Vs. SARAJERAO DNYANU KHOT	November 29, 2013
STATE OF MAHARASHTRA Vs. BALKRISHNA MAHADEO LAD	December 2, 2013
STATE OF MAHARASHTRA Vs. LAXMAN BHIMRAO KASAR	September 19, 2013
STATE OF MAHARASHTRA Vs. NILESH AMBADAS DHORE	February 26, 2013
STATE OF MAHARASHTRA Vs. MOHAMMAD AMJAD ALI	March 8, 2013
STATE OF MAHARASHTRA Vs. SHAIKH SULTAN SHAIKH NIZAM	January 29, 2013
STATE OF MAHARASHTRA Vs. SADASHIV SHANKAR MALI	March 4, 2013
STATE OF MAHARASHTRA Vs. WASNIK VASANTRAO KISANJI	September 6, 2013
STATE OF MAHARASHTRA Vs. NISAR AHAMAD MOHAMMAD JAHUR ANSARI	January 10, 2013
STATE OF MAHARASHTRA Vs. ASHOKA BUILDCON LIMITED	April 1, 2013
STATE OF MAHARASHTRA Vs. SHASHIKANT	July 2, 2013
STATE OF MAHARASHTRA Vs. GOPIKISAN S/O HEMRAJ BIYANI	August 6, 2013
STATE OF MAHARASHTRA Vs. BABURAO AMRUTRAO MORE	February 22, 2013
STATE OF MAHARASHTRA Vs. SITARAM	February 25, 2013
STATE OF MAHARASHTRA Vs. SATYADEO NANDAKISHORE AWASHTI	August 21, 2013
STATE OF MAHARASHTRA Vs. SHRIKANT BANDU BHOJNE	August 27, 2013
STATE OF MAHARASHTRA Vs. NILESH MANOHAR RISODKAR	February 20, 2013
STATE OF MAHARASHTRA Vs. RAJU JAGDISH PASWAN	March 8, 2013
STATE OF MAHARASHTRA Vs. HINDUSTAN CONSTRUCTION CO LTD	April 4, 2013
STATE OF MAHARASHTRA Vs. CHANDRASINGH GIRWARSINGH THAKUR	November 26, 2013
STATE OF MAHARASHTRA Vs. NAVINCHANDRA BRIJRATNLAL SHAH	March 13, 2013
STATE OF MAHARASHTRA Vs. CHANDRASHEKHAR SHRIRAM ATRAM	February 25, 2013
STATE OF MAHARASHTRA Vs. ANUJA DILIP CHHAJED	February 22, 2013
STATE OF MAHARASHTRA Vs. SAYYAD ABDULHAK SAYYAD KHAJA	December 16, 2013
STATE OF MAHARASHTRA Vs. SANJAY RAMCHANDRA YADAV	December 24, 2013
STATE OF MAHARASHTRA Vs. ALARAM UJARSINGH HALAMI	December 4, 2013
STATE OF MAHARASHTRA Vs. CHANDRAKANT KRISHNA JADHAV	October 29, 2013
STATE OF MAHARASHTRA Vs. BALU S/O NARAYAN SHINDE	October 15, 2013
STATE OF MAHARASHTRA Vs. GAROL RAGHUNATH LAXMINARAYAN	September 5, 2013
STATE OF MAHARASHTRA Vs. PRAKASH VINAYAKRAO SHINGNAPURE	January 31, 2013
STATE OF MAHARASHTRA Vs. HINDUSTAN CONSTRUCTION COMPANY	February 1, 2013
STATE OF MAHARASHTRA Vs. SHIVLINGAPPA RAMCHANDRAPPA ATANOOR	January 28, 2013
STATE OF MAHARASHTRA Vs. BHAGWAN VITHALRAO MAHAMUNI	January 15, 2013
STATE OF MAHARASHTRA Vs. BHAVRAO MANGO PATIL	January 21, 2013
STATE OF MAHARASHTRA Vs. RAMCHANDRA	January 16, 2013
STATE OF MAHARASHTRA Vs. SANTOSH	January 23, 2013
STATE OF MAHARASHTRA Vs. `NAGORAO	June 27, 2013
STATE OF MAHARASHTRA Vs. RAMESH CHHABULAL BORSE	June 21, 2013
STATE OF MAHARASHTRA Vs. RAMRAO	January 28, 2013
STATE OF MAHARASHTRA Vs. SAHEBRAO RAMRAO MUTHE	January 18, 2013
STATE OF MAHARASHTRA Vs. NABIUR REHMAN	May 7, 2013
STATE OF MAHARASHTRA Vs. SUNIL S/O. SHIVAJIRAO HIPPALGE	January 23, 2013
STATE OF MAHARASHTRA Vs. HANMAT S/O. DEVIDAS PAWAR	January 21, 2013
STATE OF MAHARASHTRA Vs. SHAIKH ISMAIL VALISAHEB	January 29, 2013
STATE OF MAHARASHTRA Vs. PARMESHWAR S/O. UDHAVRAO WAGHCHAURE	January 29, 2013
STATE OF MAHARASHTRA Vs. ESARAR AHMEDKHA S/0 OSMANKHA	September 6, 2013
STATE OF MAHARASHTRA Vs. SHANTARAM B NAWALE	August 22, 2013
STATE OF MAHARASHTRA Vs. SAKIB ABDUL HAMID NACHAN	July 8, 2013
STATE OF MAHARASHTRA Vs. KRISHNA CHINNAYEN DEVENDRA	October 25, 2013
STATE OF MAHARASHTRA Vs. MOTIRAM S/O BHAURAO BHAGAT	December 21, 2013
STATE OF MAHARASHTRA Vs. SURESH	June 27, 2013
STATE OF MAHARASHTRA Vs. ASHOK	January 16, 2013
STATE OF MAHARASHTRA Vs. NIHAL AHMED	May 7, 2013
STATE OF MAHARASHTRA Vs. DARSHANA MUKESH JALODIYA	May 7, 2013
STATE OF MAHARASHTRA, MINISTRY OF P.W.D. OF GOVT OF MAHARASHTRA Vs. GUPTA CONSTRUCTION CO.	April 2, 2013
STATE OF MAHARASHTRA, THROUGH THE EXECUTIVE ENGINEER Vs. RAJENDRA KRUSHNARAO BAMRAOTWAR	July 15, 2013
STATE OF MAHARASTRA Vs. NARAYAN	January 22, 2013
STATE OF MAHARASTRA Vs. SANTHOSH MARUTI MANE	September 21, 2013
STATE THROUGH P.I. Vs. ANITA PARAB	March 7, 2013
STATE THROUGH P.I. Vs. KAMLESH KUMAR	August 21, 2013
STATE, THROUGH POLICE-OFFICER-IN-CHARGE Vs. SHOBHA SAWANT	August 14, 2013
STEEL AUTHORITY OF INDIA LTD Vs. PACIFIC GULF SHIPPING CO. LTD	September 19, 2013
STERLING BUILDCOM PVT LTD Vs. STATE OF MAHARASHTRA	September 24, 2013
SUBHADRA WD/O. MEHATAB MARASKOLE Vs. MINISTRY OF COAL, GOVERNMENT OF INDIA, NEW DELHI (BOMBAY)(D.B.)(NAGPUR BENCH)	October 21, 2013
SUBHASH Vs. STATE OF MAHARASHTRA	March 5, 2013
SUBHASH Vs. THE JOINT SECRETARY AND THE SCHEDULED TRIBE CASTE CERTIFICATE SCRUTINY COMMITTEE	August 19, 2013
SUBHASH Vs. ADDITIONAL COLLECTOR	January 28, 2013
SUBHASH Vs. STATE OF MAHARASHTRA	February 7, 2013
SUBHASH BIRDICHAND PATNI Vs. DEEPAK UTTAMCHAND JAIN	March 25, 2013
SUBHASH DEVIDAS DESHMUKH Vs. STATE OF MAHARASHTRA	October 3, 2013
SUBHASH DHANRAJ SANKLA Vs. KAJKHUSHROO ALIAS KAKI PHIROZE NOBLE	September 12, 2013
SUBHASH HIRALAL BHOSALE Vs. STATE OF MAHARASHTRA	September 4, 2013
SUBHASH MUKTYARSINGH MORE Vs. STATE OF MAHARASHTRA	March 8, 2013
SUBHASH S/O KANHAYALALJI ZANJIRI Vs. SHAMSHER KHAN YAKUB KHAN	September 24, 2013
SUBHASH S/O NARAYANRAO MORALWAR Vs. VILAS S/O PANDURANG	March 6, 2013
SUBHASH SHIVRAM SAWANT Vs. UNION OF INDIA	August 7, 2013
SUBHASH SHRIPATI PATIL Vs. PRALHAD PANDURANG TAWAR	July 18, 2013
SUBHASH TUKARAM GAIKWAD Vs. STATE OF MAHARASHTRA	February 6, 2013
SUBHASH YETAL WAGH Vs. STATE OF MAHARASHTRA	October 1, 2013
SUBHASHCHANDRA Vs. STATE OF MAHARASHTRA	February 25, 2013
SUBHASHINI KAR NEE PANDA Vs. SAMIM QURESHI	January 11, 2013
SUCHITA MURLIDHAR KEWATI Vs. STATE OF MAHARASHTRA	September 2, 2013
SUDAM Vs. AMBADAS	July 19, 2013
SUDAM HIRYA CHAVAN Vs. STATE OF MAHARASHTRA	October 19, 2013
SUDAM S/O KESU PAWAR Vs. STATE OF MAHARASHTRA	March 5, 2013
SUDAMRAO KESHAWRAO AHER Vs. STATE OF MAHARASHTRA	November 21, 2013
SUDARSHAN CHEMICAL INDUSTRIES LTD. Vs. LABOUR COMMISSIONER	June 28, 2013
SUDESH M SALELKAR Vs. FOREST DEPARTMENT GOVERNMENT OF GOA	September 16, 2013
SUDESH MANIKEN NAIR Vs. STATE OF MAHARASHTRA	December 17, 2013
SUDHA SUMANT BARVE Vs. RANJANA RAMESH PADHYE	May 10, 2013
SUDHAKAR Vs. STATE OF MAHARASHTRA	October 7, 2013
SUDHAKAR KRISHNA UTHEKAR Vs. STATE OF MAHARASHTRA	May 7, 2013
SUDHAKAR RAGHUNATH JUWARE Vs. STATE OF MAHARASHTRA	February 7, 2013
SUDHAKAR RAMKRUSHNA GANGANE Vs. STATE OF MAHARASHTRA	August 19, 2013
SUDHAKAR S/O SIDRAM PATIL Vs. STATE OF MAHARASHTRA	January 31, 2013
SUDHAKAR S/O TRIMBAKRAO KALMEGH Vs. SETH BANSIDHAR	October 4, 2013
SUDHIR Vs. PANJABRAO SMURTI WARDHA DISTT	August 29, 2013
SUDHIR KANULNA Vs. STATE	November 20, 2013
SUDHIR NIRANJAN CHAKRE Vs. RAJESH RAMDAS WANKHADE	October 15, 2013
SUDHIR SHANTARAM MORE Vs. THE STATE OF MAHARASHTRA	October 15, 2013
SUGANCHAND KASTURCHAND RAKA Vs. STATE OF MAHARASHTRA	June 12, 2013
SUGANDHI HIRE PARAB Vs. POLICE INSPECTOR	November 11, 2013
SUHAS TEXTILE CORPORATION Vs. COMMISSIONER OF C. EX.	January 11, 2013
SUKESHINI Vs. STATE OF MAHARASHTRA	August 19, 2013
SULBHA BHIKARO PAI BHATIKAR Vs. STATE OF GOA	July 4, 2013
SULOCHANA TRIMBAK BIRARI Vs. STATE OF MAHARASHTRA	January 3, 2013
SULTANABAD VILLA COOPERATIVE HOUSING SOCIETY LTD Vs. MAZDA CONSTRUCTION CO	November 22, 2013
SUMAN N AGARWAL Vs. UNION OF INDIA	January 9, 2013
SUMAN N. AGARWAL Vs. UNION OF INDIA	January 10, 2013
SUMAN S/O. GANPATI CHOTHALE Vs. PRAVIN MAHADEO MATTE	July 23, 2013
SUMAN SHIVAJI DOLAS Vs. AHMEDNAGAR ZILLA PARISHAD	November 28, 2013
SUMEET MARUTI PAWAR Vs. STATE OF MAHARASHTRA	January 22, 2013
SUMER BUILDERS PVT. LTD Vs. NARENDRA GORANI	October 10, 2013
SUMIT SANTOSH SAHADEV Vs. ELECTORAL REGISTRATION OFFICER	November 21, 2013
SUMITRA HIRALAL SAKLIKAR Vs. HEMANT RADHAKRISHNA SAPALE	August 19, 2013
SUMITRA SHASHIKANT KHOKHANI Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI	October 22, 2013
SUNDAR S/O NARAYAN NAWALE Vs. STATE OF MAHARASHTRA	June 25, 2013
SUNDEEP BAFNA Vs. STATE OF MAHARASHTRA	October 11, 2013
SUNDER SHAEKHAR Vs. SHAMSHAD ABDUL WAHID SUPARIWALA	November 20, 2013
SUNIL Vs. RAISKHAN	February 21, 2013
SUNIL B. NAIK Vs. GEOWAVE COMMANDER	May 10, 2013
SUNIL DATTATRAY NIGADE (DESHMUKH) Vs. SPECIAL LAND ACQUISITION OFFICER FOR MORBA DAM AND SUB DIVISIONAL OFFICER	November 22, 2013
SUNIL DAULAT PATIL Vs. STATE OF MAHARASHTRA	December 4, 2013
SUNIL DUBEY Vs. JAGADISH S. DODDAYANAVER	August 2, 2013
SUNIL HIRALAL CHAINANI Vs. LEENA YOGESH BALWANI	November 12, 2013
SUNIL LADAKU TARE Vs. STATE OF MAHARASHTRA	April 5, 2013
SUNIL MANI SHETTY Vs. DY COMMISSIONER OF POLICE	July 4, 2013
SUNIL PANNALAL CHAUHAN Vs. STATE OF MAHARASHTRA	January 16, 2013
SUNIL PRABHAKAR NAKHATE Vs. STATE OF MAHARASHTRA	March 13, 2013
SUNIL S/O KHANDERAO GAIKWAD Vs. STATE OF MAHARASHTRA	April 15, 2013
SUNIL S/O. KISANRAO PACHPUTE Vs. STATE OF MAHARASHTRA	May 10, 2013
SUNIL SHAMRAO THOKAL Vs. SALVATION ARMY	November 29, 2013
SUNIL SHANKAR KHANDEKAR Vs. THE STATE OF MAHARASHTRA	September 23, 2013
SUNIL SHREEKRISHNA MODANI Vs. STATE OF MAHARASHTRA	October 22, 2013
SUNITA BARUA OF MUMBAI HINDU Vs. MIHIKA BARUA	September 2, 2013
SUNITA GAJANAN GULAWE Vs. STATE OF MAHARASHTRA	September 3, 2013
SUNITA MANOJ GOUD Vs. MANOJ SAGARMAL GOUD	April 1, 2013
SUNITA SUDAM RANAWARE Vs. SOU RAMA VIJAY	March 13, 2013
SUNITA VASUDEO WARKE Vs. OFFICIAL LIQUIDATOR	January 11, 2013
SUNITA W/O RAJU BUDHATHOKI MAGAR @ THAPA Vs. STATE OF MAHARASHTRA	October 25, 2013
SUNJAY MAHADEO SONWANE Vs. STATE OF MAHARASHTRA	January 10, 2013
SUNNY MANNIKAM NADAR Vs. THE STATE OF MAHARASHTRA	October 19, 2013
SUPERINTENDING AGRICULTURE OFFICER,AMRAVATI Vs. RAMDAS SAMPATRAO PURI	September 24, 2013
SUPREME INDUSTRIES LIMITED Vs. E.S.I. CORPORATION	September 16, 2013
SUPREME MAHAVIR Vs. MUNICIPAL CORPORATION	April 16, 2013
SUREKHA Vs. STATE OF MAHARASHTRA	June 12, 2013
SUREKHA S/O. ESHWAR JADHAV Vs. NIRMALA W/O. MADHAVRAO JADHAV	July 17, 2013
SUREKHA SAKHARAM WASHIWALE Vs. NANOBHA DHONDIBA BHAREKAR	December 12, 2013
SUREKHA SUBHASH SANER Vs. SUBHASH GAJMAL SANER	July 2, 2013
SURENDER KUMAR S/O BANSIDHAR GUPTA Vs. SENTRAL BUREAU OF INVESTIGATION	August 14, 2013
SURENDRA BALKRISHNA NAIK Vs. PRAKASH BALKRISHNA NAIK	July 10, 2013
SURENDRA GOVIND NAIK CHODANKAR Vs. BHIKU GOVIND NAIK	June 27, 2013
SURENDRA K.KAMBLI Vs. BHANDARI CO-OP.BANK LTD	December 6, 2013
SURENDRA MOHAN WAHI Vs. NEENA MOHAN WAHI	June 27, 2013
SURENDRA S/O LAXMAN NIKOSE Vs. CHIEF MANAGER & AUTHORIZED	August 14, 2013
SURENDRASIH NARSIH SURYAWANSHI Vs. STATE OF MAHARASHTRA	November 29, 2013
SURESH Vs. VINOD	January 17, 2013
SURESH Vs. NAGABAI	December 16, 2013
SURESH @ RAMCHANDRA LAXMAN BHOPI Vs. STATE OF MAHARASHTRA	August 20, 2013
SURESH AND ORS. Vs. BABURAO (THAKKUBAI AND ORS.)	December 16, 2013
SURESH BHAGWAN JADHAV Vs. STATE OF MAHARASHTRA	April 8, 2013
SURESH BHAGWANJI REWATKAR Vs. STATE OF MAHARASHTRA	September 6, 2013
SURESH BHAT Vs. PEDRO DAMIAO LAZARIO CAEIRO	February 7, 2013
SURESH GANGADHAR DHARASURKAR Vs. SECRETARY PUBLIC WORKS DEPARTMENT	August 21, 2013
SURESH GANPAT MAKHAMALE Vs. STATE OF MAHARASHTRA	March 4, 2013
SURESH HEMMADY Vs. DINESH PANDURANG BELLARE	June 10, 2013
SURESH HIRALAL BARWAL Vs. STATE OF MAHARASHTRA	September 6, 2013
SURESH MALHARI GAWARE Vs. STATE OF MAHARASHTRA	August 20, 2013
SURESH MANOHARLAL JUMANI Vs. AASIA MANAGEMENT	August 23, 2013
SURESH RAMLU AULWAR Vs. STATE OF MAHARASHTRA	October 10, 2013
SURESH S/O DEVIKISAN OZA Vs. STATE OF MAHARASHTRA	March 7, 2013
SURESH S/O DHANRAJ DHANI Vs. STATE OF MAHARASHTRA	August 5, 2013
SURESH S/O PANDURANG KALE Vs. STATE OF MAHARASHTRA	June 26, 2013
SURESH S/O SHIVRAM NAIKNAWARE Vs. JOINT CHARITY COMMISSIONER	September 4, 2013
SURESH S/O. DADURAM ABNAVE Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI	October 23, 2013
SURESH S/O. LATE SHRI RAMCHANDRA JAMDAR Vs. WING COMMANDER RAMESH S/O. LATE RAMCHANDRA JAMDAR	March 4, 2013
SURESH SAKHABAPU DESHMUKH Vs. STATE OF MAHARASHTRA THROUGH THE REVENUE DEPARTMENT	September 23, 2013
SURESH SHAMRAO KAMBLE Vs. STATE OF MAHARASHTRA	November 22, 2013
SURESH SUBHASHRAO BHOYER Vs. SHRIMATI HEMLATA D/O BAPURAO PATIL	December 13, 2013
SURESH UTTAMRAO DHAWALE Vs. STATE OF MAHARASHTRA	January 11, 2013
SURESH VISHWANATH JADHAV Vs. THE STATE OF MAHARASHTRA AND ORS.	December 21, 2013
SURESH VISHWANATH KUMAVAT Vs. KAILAS GOKULSHETH KHAROTE	December 11, 2013
SURESH WAMANRAO RAUT Vs. MEMBER, AIRPORTS AUTHORITY OF INDIA	October 29, 2013
SURJINA REBELO Vs. MALCOM REGINALDO ANTAO	July 12, 2013
SURYAKANTA ISHWAR LOHKARE Vs. ANNAPURNA	October 22, 2013
SUSHANTA J. SARKAR Vs. STATE OF MAHARASHTRA	September 19, 2013
SUSHIL S/O CHANDRABHAN RAJBHUT Vs. NATIONAL BOARD OF EXAMINATIONS	February 7, 2013
SUSHIL S/O SHIVAJIRAO NAWDW Vs. SOMNATH S/O GANGADHAR ARDHAPURE	September 4, 2013
SUSHMA MURLIDHAR GHADGE & ANOTHER Vs. STATE OF MAHARASHTRA	December 13, 2013
SUVARNA JYOTIRAM CHAVAN Vs. STATE OF MAHARASHTRA	January 9, 2013
SWAPNEEL Vs. STATE OF MAHARASHTRA	July 4, 2013
SWAPNIL PRAKASH LADDHA Vs. STATE OF MAHARASHTRA	February 11, 2013
SWAPNIL RAMESH KAULGUD Vs. HINDUSTAN PETROLEUM CORPORATION LTD	May 10, 2013
SWASTIK DEVELOPERS Vs. SAKET KUMAR JAIN	July 26, 2013
SWASTIK SHIPPING AGENCY PVT. LTD. Vs. UNION OF INDIA	August 22, 2013
SWIMBER OFFSHORE CONSTRUCTION PTE. LTD. Vs. UNION OF INDIA	September 5, 2013
SYADWAD EDUCATION SOCIETY Vs. STATE OF MAHARASHTRA	August 30, 2013
SYED ABDUL WAHAB ABDUL AZIZ Vs. STATE OF MAHARASHTRA	September 3, 2013
SYED AHMED HUSSAIN Vs. STATE OF MAHARASHTRA	January 18, 2013
SYED KADIR SYED ISAQ Vs. STATE OF MAHARASHTRA	November 22, 2013
SYED KAUSAR SHAH S/O MANSOOR SHAH Vs. SYED GOUS AHMED SHAH S/O SYED MANSOOR SHAH	August 22, 2013
T S K REDDY Vs. STATE OF MAHARASHTRA	July 11, 2013
T. RAMLINGAM AND SUSAIRAJ Vs. EBLE EGNASIS AND FRANCINA THROUGH LEGAL REPRESENTATIVES	December 6, 2013
T.C.I. FINANCE LIMITED Vs. SHAAN INTERWELL	April 22, 2013
TADESHWAR WADI CO-OPERATIVE HOUSING SOCIETY LTD Vs. STATE OF MAHARASHTRA	February 8, 2013
TANAJI BHAUSO MANE Vs. USHATAI BALKRUSHNA MANE	August 1, 2013
TANAJI RAVJI SHINARE Vs. THE STATE OF MAHARASHTRA	October 25, 2013
TANAJI S/O. HONAJI DATE Vs. STATE OF MAHARASHTRA	June 17, 2013
TANOI ADWALPALKAR Vs. STATE OF GOA	July 5, 2013
TANOI ADWALPALKAR Vs. STATE OF GOA	August 5, 2013
TANVI @ DILIP ATRAM Vs. STATE OF MAHARASHTRA	December 21, 2013
TARUN AMARCHAND JAIN (HUF) Vs. FORWARD MARKETS COMMISSION	October 7, 2013
TARUNKUMAR DAYALAL DOSHI Vs. KISHORKUMAR DAYALAL DOSHI	January 10, 2013
TASADDUQ HUSAIN QURESHI Vs. ASIF ABDUL BASHAR QURESHI	October 4, 2013
TATA ADVANCED MATERIALS LTD Vs. TOOLTECH GLOBAL ENGINEERING PVT. LTD	October 21, 2013
TATA CAPITAL FINANCIAL SERVICES LIMITED Vs. DECCAN CHRONICLE HOLDINGS LIMITED AND ANR.	February 6, 2013
TATA CAPITAL FINANCIAL SERVICES LIMITED Vs. DECCAN CHRONICLE HOLDINGS LIMITED	February 21, 2013
TATA CAPITAL FINANCIAL SERVICES LIMITED Vs. RAMASARUP INDUSTRIES LIMITED	February 13, 2013
TATA CAPITAL FINANCIAL SERVICES LTD Vs. GARUDA VAHAN PVT. LTD	December 18, 2013
TATA CAPITAL LTD. AND MR. SURESH MOHAN OBEROI (HUF) THRU ITS KARTA MR. SURESH MOHAN OBEROI & VIVEK OBEROI Vs. ANAND SWARUP OBEROI & ANR.	March 5, 2013
TCI FINANCIAL LIMITED Vs. NICON FABRICATORS	April 22, 2013
TCI INDUSTRIES LTD Vs. STATE OF MAHARASHTRA	October 21, 2013
TCI TELENET SOLUTIONS PVT LTD Vs. MILLIENNIUM MOTORS PVT LTD	January 7, 2013
TECHNICA INTERNATIONAL ENGINEERING PVT. LTD Vs. KOKAN MERCANTILE CO-OP. BANK LTD	April 2, 2013
TEJASINGHBAHADUR JAISINGHATBAHADUR SINGH Vs. STATE OF MAHARASHTRA	March 11, 2013
TEODOLINDA DIAS MANDOLY Vs. LAURIE HERMEGEILD PEREIRA	March 15, 2013
TERESA RODRIGUES Vs. STATE, THROUGH THE DEPUTY	March 8, 2013
TEREZINHA FERNANDES Vs. PRINCIPAL CHIEF ENGINEER	February 14, 2013
TEXPORT (INDIA) Vs. ASSTT. CIT	March 14, 2013
THAKKER WAREHOUSING AGENCY Vs. MAHARASHTRA SMALL SCALE INDUSTRIES DEVELOPMENT CORPORATION LTD	April 9, 2013
THE DEPUTY REGIONAL DIRECTOR Vs. HOTEL RAMA INTERNATIONAL	October 23, 2013
THE MANAGER, BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD., PUNE, THROUGH THE SENIOR EXECUTIVE LEGAL Vs. SUCHITA AND ORS.	December 9, 2013
THE NEW INDIA ASSURANCE Vs. DINESHCHANDRA SHANTILAL SHAH & ORS.	September 19, 2013
THE ORIENTAL INSURANCE COMPANY LIMITED Vs. KALAVATI	December 12, 2013
THE ORIENTAL INSURANCE COMPANY LIMITED Vs. TULARAM,	December 3, 2013
THE STATE OF MAHARASHTRA Vs. RUPCHAND HARIBA BAKALE	September 27, 2013
THE STATE OF MAHARASHTRA Vs. HARI EKNATH DESAI	September 27, 2013
THE UNION OF INDIA AND THE FOOD CORPORATION OF INDIA Vs. THE GREAT EASTERN SHIPPING CO. LTD.	December 2, 2013
THERAKAN D. JOSEPH Vs. DOLPHIN DEVELOPERS	October 15, 2013
THERMAX INSTRUMENTATION LTD Vs. COMMISSIONER OF C. EX. & CUS	February 6, 2013
TIKARAM KRISHNALAL PANDEY Vs. STATE OF MAHARASHTRA	February 21, 2013
TIKARAM S/O. SHIVRAM VAIDYA Vs. SHRUTI SWAPNIL CHODHARY	September 25, 2013
TIME TECHNOPLAST LTD Vs. MUNICIPAL CORPORATION OF GR.	January 29, 2013
TIMEX ART DECOR PVT LTD Vs. STATE OF MAHARASHTRA	March 25, 2013
TOLANI EDUCATION SOCIETY Vs. DEPUTY DIRECTOR OF INCOME-TAX	January 31, 2013
TONY HIJOL GOVIS Vs. STATE OF MAHARASHTRA	March 8, 2013
TRAFFORD D'SOUZA Vs. ADMINISTRATOR OF COMMUNIDADES	July 9, 2013
TRIPTI MANISH SAHNI Vs. MANISH GOBINDRAM SAHNI	March 20, 2013
TRUSTEE OF BUDDHIST SOCIETY Vs. MEERATAI Y. AMBEDKAR	June 21, 2013
TRUSTEES CO. LTD Vs. ASHOK RAJU SHETTY	October 18, 2013
TUKARAM Vs. SAU VAISHALI	January 28, 2013
TUKARAM K NAIK KUNDAIKAR Vs. CHIEF OFFICER MARGO	July 12, 2013
TUKARAM LIMBAJI LONDHE Vs. STATE OF MAHARASHTRA	October 8, 2013
TUKARAM S/O GANGARAM BHANGE Vs. STATE OF MAHARASHTRA	June 25, 2013
TUKARAM S/O MANGRUJI JAMBHULE Vs. STATE OF MAHARASHTRA	November 28, 2013
TUKARAM S/O. SUDAN MUNDHE Vs. STATE OF MAHARASHTRA	January 3, 2013
TULASHIRAM NIVARUTTHI Vs. TALUKA LEGAL SERVICES AUTHORITY	January 23, 2013
TULSABAI DEOKARAN AGRAWAL Vs. STATE OF MAHARASHTRA	September 26, 2013
TULSIDAS KHIMJI WAREHOUSING PVT. LTD. Vs. SUPERINTENDENT, LICENSE DEPT.	July 30, 2013
TULSIDAS NAIR Vs. STATE OF MAHARASHTRA	July 10, 2013
TUSHAR KISHORE TRIVEDI Vs. PRINCIPAL SECRETARY, GOVERNMENT	September 30, 2013
TWENTY FIRST CENTURY WIRE RODS LTD. Vs. UNION OF INDIA	October 15, 2013
U.V. UTTAMCHANDANI, PROPRIETOR Vs. GLEB ENGINEERS PVT.LTD	April 9, 2013
UDAY NARENDRA SHAH Vs. NARENDRA AMRITLAL SHAH	January 18, 2013
UDAYSINH VILASRAO PATIL Vs. STATE OF MAHARASHTRA	October 29, 2013
UDHAV SHALIKRAM GEETE Vs. STATE OF MAHARASHTRA	October 17, 2013
UJJWAL SHIKSHAN SANSTHA Vs. MUNICIPAL CORPN. OF GREATER MUMBAI	February 25, 2013
UJWAL SHANKARRAO NAGESHKAR Vs. JAYSINGH RATINATH NAGESHKAR	February 22, 2013
UJWALA RAJE SHAH Vs. VEER CORPORATION	March 4, 2013
UM CABLES LTD Vs. UNION OF INDIA	April 24, 2013
UMANG SUGARS PRIVATE LIMITED Vs. STATE OF MAHARASHTRA	December 10, 2013
UMESH JASHBHAI PATEL Vs. HARISHANKAR RAMCHANDRA MHATRE	January 14, 2013
UMESH RAMESH TIWARI Vs. D I G PRISONS	October 15, 2013
UMESH SHANKAR JAIGUDE Vs. STATE OF MAHARASHTRA	July 31, 2013
UMESH SURESH VALE Vs. STATE OF MAHARASHTRA	September 19, 2013
UNION OF INDIA Vs. WASE BIN HUSSAIN CHAOOSH	July 18, 2013
UNION OF INDIA Vs. KAMAL	July 17, 2013
UNION OF INDIA Vs. S.N.NAIK	January 4, 2013
UNION OF INDIA Vs. R.S. JIWANI	February 6, 2013
UNION OF INDIA Vs. SITABAI VASANE	July 4, 2013
UNION OF INDIA Vs. ANURADHA	August 2, 2013
UNION OF INDIA Vs. PANDURANG SON OF DEEPAJI PAWAR	November 13, 2013
UNION OF INDIA Vs. SHAIKH CHAND PASHA	December 4, 2013
UNION OF INDIA Vs. MANGALABAI	December 4, 2013
UNION OF INDIA Vs. MAINABAI	December 5, 2013
UNION OF INDIA Vs. COMPANY LAW BOARD MUMBAI	August 13, 2013
UNION OF INDIA Vs. K.R. TRADERS	January 22, 2013
UNION OF INDIA Vs. GEETA @ SANGEETA W/O VINOD BHUREWAR	February 22, 2013
UNION OF INDIA Vs. ARUN S/O RAMKRUSHNA PIMPALWAR	February 13, 2013
UNION OF INDIA Vs. DNYANDEO NAMDEO SAWANT	August 1, 2013
UNION OF INDIA Vs. DOMNIC ISSAC	February 8, 2013
UNION OF INDIA Vs. GREAT EASTERN SHIPPING CO LTD	December 3, 2013
UNION OF INDIA Vs. PRAMILA P KORGAONKAR	January 4, 2013
UNION OF INDIA Vs. RAJESH S/O HORILAL AHERWAR	August 5, 2013
UNION OF INDIA Vs. KARAN ANANT PURAO	July 24, 2013
UNION OF INDIA THROUGH GENERAL MANAGER Vs. RAMAYANSINGH SUKHRAJSINGH	July 23, 2013
UNION OF INDIA THROUGH GENERAL MANAGER Vs. USHA RAMNIKLAL KAMDAR	September 21, 2013
UNION OF INDIA THROUGH THE GENERAL MANAGER Vs. GODAWARIBAI WD/O AMRUTA KOTHIWALE	August 1, 2013
UNION OF INDIA, GENERAL MANAGER Vs. CHHAYABAI	July 22, 2013
UNION OF INDIA, THROUGH GENERAL MANAGER, CENTRAL RAILWAY Vs. SUMITRADEVI WIFE OF MAHIPAL	June 25, 2013
UNITED INDIA ASSURANCE CO LTD Vs. SURESH KUMAR PARASNATH SINGH	April 5, 2013
UNITED INDIA INSURANCE CO LTD Vs. BAJRANG SHRIRANG SHINDE	April 3, 2013
UNITED INDIA INSURANCE CO. LTD Vs. SURYAKANT DAMODAR	October 11, 2013
UNITED INDIA INSURANCE CO. LTD. Vs. KIRTIKUMAR AND MAHAVIR	December 24, 2013
UNITED INDIA INSURANCE COMPANY Vs. VIJAY VISHNUPANT KARANDIKAR	July 24, 2013
UNITED INDIA INSURANCE COMPANY Vs. HARSHA @ MINAL MAHESH LONE	August 21, 2013
UNITED INDIA INSURANCE COMPANY LTD. Vs. UMASHANKAR	June 26, 2013
UNITED INDIA INSURANCE COMPANY LTD. Vs. ARUNA	July 30, 2013
UPENDRA KANTILAL THANAWALA Vs. SHREE RAM BUILDERS	January 8, 2013
UPS WORLDWIDE FORWARDING INC. Vs. UPS JETAIR EXPRESS PRIVATE LIMITED	October 25, 2013
USHA CHANDRAKANT DEVKULE Vs. BHAGWAT GIRJAPPA DEVKULE	September 23, 2013
USHA MUNNA UPADHYAY Vs. STATE OF MAHARASHTRA	March 15, 2013
USMAN Vs. THE STATE OF MAHARASHTRA	December 5, 2013
UTI MUTUAL FUND, THROUGH ITS TRUSTEES UTI TRUSTEE COMPANY PVT. LTD Vs. INCOME TAX OFFICER	March 6, 2013
UTTAM CHAND GARG Vs. MOTILAL OSWAL SECURITIES LTD	March 8, 2013
UTTAM CHAND SAWAL CHAND JAIN Vs. UNION OF INDIA	August 30, 2013
UTTAM RAO Vs. STATE OF MAHARASHTRA	March 8, 2013
UTTAM S/O. MARUTI DAKE Vs. STATE OF MAHARASHTRA	January 17, 2013
UTTAMKUMAR BALWANT SARDESAI Vs. UNION OF INDIA AND ORS.	December 4, 2013
UTTAMRAO S/O DHANAJI MAHAJAN Vs. STATE OF MAHARASHTRA	September 6, 2013
UTTARA PRAVEEN THOOL Vs. PRAVEEN BHANUDAS THOOL	November 20, 2013
UZAIR ABDUL REHMAN MAQBA Vs. THANE MUNICIPAL CORPORATION	January 8, 2013
V Vs. N	October 3, 2013
V A ENTERPRISES Vs. TOOLTEK SPECIAL MACHINES	October 14, 2013
V I P INDUSTRIES LTD Vs. VASANT ANKUSHRAO	April 18, 2013
V. M. SALGAOCAR Vs. DY CONSERVATOR OF FORESTS	July 3, 2013
V.S. ANANDAN Vs. UNION OF INDIA	August 1, 2013
VACHALABAI HARIBHAU LINGAYAT Vs. ESTATE MANAGER AURANGABAD HOUSING AND AREA DEVELOPMENT BOARD	September 10, 2013
VACHASPATI SHARMA Vs. INDIA CEMENTS CAPITAL AND FINANCE LTD	January 23, 2013
VACHASPATI SHARMA Vs. INDIA CEMENTS-CAPITAL AND FINANCE LIMITED	September 26, 2013
VAIBHAV JANARDHAN SANKPAL Vs. STATE OF MAHARASHTRA	November 28, 2013
VAIBHAV STEEL CORPORATION Vs. ADDITIONAL COMMISSIONER OF SALES TAX	November 26, 2013
VAISHALI Vs. ARUN SHRIDHAR KARADKHEDKAR	January 30, 2013
VAISHALI CHATARSING INGALE Vs. COMMITTEE FOR SCRUTINY AND VERIFICATION OF TRIBE CLAIMS	August 23, 2013
VAISHALI SUDHAKAR BADHE Vs. STATE OF MAHARASHTRA	March 5, 2013
VAISHALI W/O YADAV TODMAL Vs. STATE OF MAHARASHTRA	October 22, 2013
VAISHALI WALMIK BAGUL Vs. SECRETARY PRERNA TRUST	January 15, 2013
VALECHA ENGINEERING LIMITED Vs. THANE MUNICIPAL CORPORATION	March 22, 2013
VALENTINO MASCARENHAS Vs. GOA STATE ELECTION COMMISSION	January 30, 2013
VALMIKI FALEIRO Vs. SPECIAL LAND ACQUISITION OFFICER	August 16, 2013
VANDANA 3 Vs. PRADIP	December 18, 2013
VANDANA BHIMRAO JADHAV Vs. SAGAR BHIMRAO JADHAV	October 22, 2013
VARDHAMAN STHANAKVASI JAIN SHRAVAK SANGH Vs. MUNICIPAL CORPORATION OF GREATER	December 20, 2013
VARDHMAN DEVELOPERS LTD Vs. BORLA CO-OPERATIVE HOUSING SOCIETY LTD	October 22, 2013
VARHYAN Vs. KALA	October 29, 2013
VARSHA SANJAY SHINDE Vs. SOCIETY OF FRIENDS OF THE SASSOON HOSPITALS	October 18, 2013
VARUN RESORTS LTD Vs. PAN ELECTRICAL SERVICES	August 1, 2013
VASANT S/O GOVIND RAJGURU Vs. TAHSILDAR JAMKHED	June 10, 2013
VASANT VISHWANATH GURUV Vs. STATE OF MAHARASHTRA	September 19, 2013
VASANTKUMAR MAGANLAL PATEL Vs. KETANKUMAR M SHARMA	February 15, 2013
VASUDEO SHANKAR RAJPUT ALIAS KANJARBHAT Vs. STATE OF MAHARASHTRA	August 23, 2013
VATSALABAI Vs. DILIP	February 12, 2013
VEDANSH HOSPITALITY & RESORTS LTD Vs. NEW INDIA COOP BANK LTD	April 24, 2013
VEDANSH HOSPITALITY AND RESORTS LIMITED Vs. NEW INDIA CO-OPERATIVE BANK LTD	January 29, 2013
VEERABHADRAPPA G.E. Vs. UNION OF INDIA AND OTHERS	June 25, 2013
VENCO RESEARCH AND BREEDING FARM LTD Vs. RASTRIYA SHRAMIK AGHADI	April 15, 2013
VENKATESH SOMRAJ VERILGADDA Vs. STATE OF MAHARASHTRA	March 7, 2013
VENUBAI WD/O NATTHU @ DEVIDAS MANKAR Vs. VIMLABAI W/O KESHAORAO THAKARE	February 6, 2013
VERA LELISA VIEGAS PEREIRA Vs. AGNELO CAETANO COLACO	June 27, 2013
VERCHASKA INFOTECH PRIVATE LTD. Vs. UNION OF INDIA	October 23, 2013
VERNON COELHO Vs. INSTITUTE OF HOTEL MANAGEMENT	October 29, 2013
VICKY BALASAHEB JHAVERI Vs. STATE OF MAHARASHTRA	October 19, 2013
VIDARBH INFOTECH PRIVATE LIMITED Vs. PUNE MUNICIPAL CORPORATION, PUNE	January 3, 2013
VIDARBHA AYURVED MAHAVIDYALAYA Vs. TULESHWAR MANGALMURTI DHASKAT	June 10, 2013
VIDARBHA AYURVED MAHAVIDYALAYA AND ORS Vs. STATE OF MAHARASHTRA AND ORS	June 10, 2013
VIDARBHA MINING ASSOCIATION Vs. CENTRAL GOVERNMENT TRIBUNAL	March 5, 2013
VIDARBHA WINDING WIRES LTD Vs. STATE OF MAHARASHTRA, THROUGH THE SECRETARY, FINANCE DEPARTMENT	September 17, 2013
VIDEOCON INDUSTRIES LIMITED Vs. JMC PROJECTS (INDIA) LIMITED	January 9, 2013
VIDEOCON INDUSTRIES LTD Vs. RAJESH KUMAR KEDIA	February 14, 2013
VIDYADHAR SITARAM MOKAL Vs. BARKATULLAH ALLHASAN SHAIKH	May 2, 2013
VIJAY Vs. STATE OF MAHARASHTRA	September 23, 2013
VIJAY Vs. STATE OF MAHARASHTRA	January 24, 2013
VIJAY AGARWAL Vs. HARINARAYAN G. BAJAJ	February 27, 2013
VIJAY CHANDRAPRAKASH SHARMA Vs. JOINT COMMISSIONER	August 6, 2013
VIJAY GHOGARE Vs. STATE OF MAHARASHTRA	June 18, 2013
VIJAY KUMAR VERMA Vs. DY. SUPERINTENDENT OF POLICE, NAGPUR	July 29, 2013
VIJAY LAHU PATIL Vs. STATE OF MAHARASHTRA	September 6, 2013
VIJAY LALSO JADHAV Vs. STATE OF MAHARASHTRA	November 13, 2013
VIJAY NAROTTAM TAMORE Vs. THE STATE OF MAHARASHTRA	July 16, 2013
VIJAY PURSHOTTAM SALVI ALIAS TAMBAT Vs. STATE OF MAFARASHTRA	August 23, 2013
VIJAY RAI Vs. MAHARASHTRA STATE ROAD TRANSPORT CORPORATION	November 12, 2013
VIJAY S/O.NARAYAN WADANGALE Vs. STATE OF MAHARASHTRA	March 15, 2013
VIJAYA Vs. MSRTC	February 4, 2013
VIJAYA DEORAO NANDANWAR Vs. CHIEF OFFICER MUNICIPAL COUNCIL	July 10, 2013
VIJAYA KUNDANLAL SHARMA Vs. SATYAWAN BHIKAJI JADHAV	July 18, 2013
VIJAYA VASANT SAWANT Vs. SHUBHANGI SHIVLING PARAB	April 1, 2013
VIJAYABAI BALASAHEB LELKAR Vs. AMOL BAPURAO KOKANE	December 24, 2013
VIJAYKUMAR Vs. MANOHAR	August 19, 2013
VIJAYKUMAR A. CAROICAR Vs. STATE OF GOA	March 21, 2013
VIJAYKUMAR NARAYANRAO KALE Vs. STATE OF MAHARASHTRA	July 29, 2013
VIJAYPAT SINGHANIA Vs. HARI SHANKAR SINGHANIA	March 8, 2013
VIKAS Vs. STATE OF MAHARASHTRA	April 4, 2013
VIKAS BHAGWANT SAWKAR Vs. WOMENS CO-OPERATIVE BANK LIMITED	August 23, 2013
VIKRAM GOPALSINGH ZALPE Vs. MSRTC WARDHA	January 11, 2013
VIKRAM PURSHOTTAM CHAUHAN Vs. STATE OF MAHARASHTRA	August 22, 2013
VIKRAM SINGH KAUSHIK Vs. STATE	November 26, 2013
VIKRANT SUDHAKAR AMBHORE & ORS. Vs. VARSHA VIKRANT AMBHORE	November 19, 2013
VILAS Vs. STATE OF MAHARASTRA	September 17, 2013
VILAS Vs. STATE OF MAHARASHTRA	January 29, 2013
VILAS MARUTRAO TANPURE Vs. STATE OF MAHARASHTRA	July 5, 2013
VILAS RANGRAO MAHALLE Vs. STATE OF MAHARASHTRA	April 9, 2013
VILAS SON OF ZABUJI BAGDE Vs. MANOHAR KASAHINATH MANWATKAR	December 11, 2013
VILAS TUKARAM BHOSALE Vs. STATE OF MAHARASHTRA	August 6, 2013
VILAS VIKRAMSINGH DESHMUKH Vs. STATE OF MAHARASHTRA	April 1, 2013
VILE PARLE MAHILA SANGH Vs. SNDT WOMENS UNIVERSITY	September 19, 2013
VILLAGE GROUP OF GOA Vs. STATE OF GOA	November 19, 2013
VIMAL BUILDERS Vs. NAND KUMAR ANANT VAITY	June 10, 2013
VIMAL NARAYAN KABRE Vs. STATE OF MAHARASHTRA	January 21, 2013
VIMAL POWERLOOM Vs. RAVI AGENCY	August 26, 2013
VINAYA SHRIKANT BANSOD Vs. STATE OF MAHARASHTRA	July 17, 2013
VINAYAK Vs. STATE OF MAHARASHTRA	March 8, 2013
VINAYAK DYNANESHWAR MAINKAR Vs. STATE OF MAHARASHTRA	September 6, 2013
VINAYAK NARAYAN NAVKAR Vs. STATE OF MAHARASHTRA	August 12, 2013
VINAYAK RANUM D.P. LOUNDO Vs. AMIRA A. RAZAQ	March 5, 2013
VINAYAK RUPRAOJI DHONGADE Vs. CIVIL JUDGE, JUNIOR DIVISION, BHATKULI & ANT.	February 25, 2013
VINDYACHAL SECURITY, DETECTIVE & ALLIED SERVICES PVT. LTD. Vs. ASSISTANT PROVIDENT FUND COMMISSIONER	April 9, 2013
VINEET LAXMIKANT GUPTA Vs. STATE OF MAHARASHTRA	July 26, 2013
VINOD AGARWAL Vs. STATE OF MAHARASHTRA & ORS.	March 1, 2013
VINOD K. CHAWLA Vs. SHIV BHAKTI FILMS	October 29, 2013
VINOD KUMAR SHARMA Vs. TEREZA DINESH VAGHELA	July 2, 2013
VINOD MANZREKAR Vs. STATE OF GOA	December 2, 2013
VINOD MAROTI MEHARE Vs. JITENDRA S/O PRAHLAD KAPSE	September 3, 2013
VINOD RAMHARI GHATAGE Vs. RAVINDRA TANAJI GHATAGE	October 4, 2013
VINOD S/O BABARAO RODE Vs. DISTRICT	February 14, 2013
VINOD S/O GOPICHAND RATHOD Vs. STATE OF MAHARASHTRA	February 5, 2013
VINODKUMAR BALAPRASADJI SHUKLA Vs. STATE OF MAHARASHTRA	July 30, 2013
VISHAL Vs. STATE OF MAHARASHTRA, THROUGH SECRETARY RURAL DEVELOPMENT	October 8, 2013
VISHAL BABAN Vs. STATE OF MAHARASHTRA	September 21, 2013
VISHAL VIJAY PALYEKAR Vs. ASHIWIN NAIK	August 7, 2013
VISHNU Vs. ADHIKA	April 3, 2013
VISHNU M. HARLALKA Vs. UNION OF INDIA	April 3, 2013
VISHNU NATHA PATIL Vs. STATE OF MAHARASHTRA	September 26, 2013
VISHNU POUCH PACKAGING PVT LTD Vs. STATE OF MAHARASHTRA	February 1, 2013
VISHNU RAMCHANDRA PATIL Vs. GROUP GRAM PANCHAYAT	March 6, 2013
VISHNU STEELS Vs. UNION OF INDIA	March 15, 2013
VISHNU SWAMIRAM PAWAR Vs. STATE OF MAHARASHTRA	July 22, 2013
VISHNU VITHAL SALGAR Vs. STATE OF MAHARASHTRA	January 9, 2013
VISHNUKUMAR BUDDHAKUMAR RANJIT Vs. STATE OF MAHARASHTRA	March 11, 2013
VISHRAM ALIAS PRASAD GOVEKAR, S/O JAGANATH GOVEKAR Vs. SUDESH GOVEKAR	November 29, 2013
VISHWAJEET PRALHAD DEVNATH Vs. STATE OF MAHARASHTRA	August 20, 2013
VISHWAMBHAR S/O MALHARRAO KULKARNI Vs. SADHURAM DHULICHAND AGRAWAL	July 31, 2013
VISHWANATH NAMDEO PATIL Vs. OFFICIAL LIQUIDATOR	October 28, 2013
VISHWANATH SAYAJIRAO WAKUDKAR Vs. SHILADEVI NARAYAN MUNESHWAR	October 21, 2013
VISHWAS GOVIND DESHMUKH Vs. GOPAL ANAND GAWADE	August 6, 2013
VISHWAS S/O. SHRIKRUSHNA PALANDE Vs. STATE OF MAHARASHTRA	September 27, 2013
VITHAL BALKRISHNA THAKUR Vs. STATE OF GOA	December 4, 2013
VITHAL RANA BHOPI Vs. CITY AND INDUSTRIAL DEVELOPMENT CORPORATION	April 26, 2013
VITHAL SHANKER KERKAR Vs. STATE OF GOA	November 20, 2013
VITHAL TULSHIDAS ZALMI Vs. BASWARAJ KEDARJI	August 7, 2013
VITHALRAO NARAYANRAO AGRE DEAD Vs. SURENDRAKUMAR	November 26, 2013
VITHOBA BABUSSO ADEL Vs. BABURAO SRIKANT FOTTO DESAI	June 19, 2013
VITTHAL Vs. THE STATE OF MAHARASHTRA	October 22, 2013
VITTHAL Vs. DHIRAJ	August 21, 2013
VITTHAL JANARDAN PHADKE Vs. PRABHAKAR MOHINIRAJ WABLE	January 29, 2013
VITTHAL SHESHRAO GAWALI Vs. D.I.G.PRISONS	December 4, 2013
VIVEK BATRA Vs. UNION OF INDIA THROUGH THE SECRETARY	October 29, 2013
VIVEK GANGADHAR DAVARE Vs. STATE OF MAHARASHTRA	November 12, 2013
VIVEK S/O ASHOKBHAI PATEL Vs. STATE OF MAHARASHTRA	June 28, 2013
VIVEK S/O VISHWANATH MANE Vs. AKHTARKHA GANIKHA PATHAN	August 28, 2013
VIVEK YASHEWANT KHANDEKAR Vs. STATE OF MAHARASHTRA	March 26, 2013
VLADEMIR J A G DE MONTE FURTADO Vs. RESHMA CHANDRAKANT SHETYE	December 9, 2013
VODAFONE INDIA LTD. Vs. UNION OF INDIA AND ORS.	December 24, 2013
VODAFONE INDIA SERVICE PVT. LTD Vs. UNION OF INDIA	September 6, 2013
VODAFONE INDIA SERVICES PVT. LTD Vs. UNION OF INDIA	November 29, 2013
VOICE OF VILLAGERS Vs. STATE OF GOA	March 26, 2013
VOLTAS LIMITED Vs. STATE OF MAHARASHTRA	July 18, 2013
VOV COSMETICS PRIVATE LIMITED Vs. UNION OF INDIA	April 5, 2013
VPK URBAN CO-OPERATIVE CREDIT SOCIETY LIMITED Vs. NANDINI SHANKAR WAINGADE	January 11, 2013
VYANKATESH CASTINGS P. LTD. Vs. COMMISSIONER OF C. EX., NAGPUR	April 24, 2013
VYANKATI BALIRAM NILAWAD Vs. STATE OF MAHARASHTRA	September 21, 2013
VYOMESH JITENDRA TRIVEDI Vs. STATE OF MAHARASHTRA	September 23, 2013
VYOMESH JITENDRA TRIVEDI Vs. STATE OF MAHARASHTRA	July 10, 2013
WAJID ABDUL WAHID SHAIKH Vs. STATE OF MAHARASHTRA	September 30, 2013
WALCHANDNAGAR INDUSTRIES LIMITED Vs. INDRAPRASTHA DEVELOPERS	September 25, 2013
WALLACE PHARMACEUTICALS LTD Vs. UNION OF INDIA	February 19, 2013
WALLACE PHARMACEUTICALS PVT. LTD Vs. M.V. BUNGA BIDARA	September 27, 2013
WALMIK S/O. GANESH PHAD Vs. STATE OF MAHARASHRA	January 28, 2013
WAMAN MAHADEV SAWANT Vs. UNITED INDIA INSURANCE COMPANY LTD	December 4, 2013
WAMANRAO GANGARAM JAGTAP Vs. DR. BABASAHEB AMBEDKAR MARATHWADA UNIVERSITY AND ORS.	December 3, 2013
WAY 2 WEALTH BROKERS PVT. LTD. Vs. AMAR WALMIKI	July 19, 2013
WELSPUN CORP LTD Vs. UNION OF INDIA AND OTHERS	March 20, 2013
WELSPUN SYNTEX LTD Vs. COMMISSIONER OF CENTRAL EXCISE & CUSTOMS	April 4, 2013
WESTERN MAHARASHTRA DEVELOPMENT CORPORATION Vs. STATE OF MAHARASHTRA	April 16, 2013
WESTIN HOSPITALITY SERVICES PVT. LTD. Vs. COMMR. OF S.T.	October 10, 2013
WHALE STATIONERY PRODUCTS LTD. Vs. KORES (INDIA) LIMITED	October 24, 2013
WILFRED ANTHONY JOSE PEREIRA Vs. STATE OF MAHARASHTRA (REVENUE & FOREST DEPARTMENT)	October 29, 2013
WILMA LEVERT CANUAO Vs. ALLAN SEBASTIAN D'SOUZA	July 1, 2013
WILSON DCOSTA Vs. STATE OF GOA	August 12, 2013
WITS INTERACTIVE PRIVATE LIMITED Vs. ASHOK BISHT	November 13, 2013
WOLFANGO PLACIDO FERNANDES Vs. STATE OF GOA	February 7, 2013
WOLFANGO PLACIDO FERNANDES Vs. STATE OF GOA	February 22, 2013
WORLI ADARSH NAGAR SAGAR DARSHAN CO OPERATIVE HOUSING SOCIETY LTD Vs. DEEPAK ANAJI DHUMALE	April 29, 2013
X Vs. TRANSPORT MINISTRY, GOVERNMENT OF MAHARASHTRA	October 18, 2013
XEC USAMAN XEC MAMED Vs. SHAIK MOHIDIN HAYAT	April 17, 2013
YAIR DANIEL LAVON Vs. S T A T E	February 15, 2013
YASHAPAL NATHURAM JANWANI Vs. STATE OF MAHARASHTRA	September 3, 2013
YASHODA BHIMRAO JADHAV Vs. MAHENDRA MANDANLAL GUNDECHA	March 5, 2013
YASHVANT CHUNILAL MODY Vs. YUSUF KARMALI KERWALA	September 19, 2013
YASHWANT S/O. MAROTI KANTODE Vs. STATE OF MAHARASHTRA	December 3, 2013
YESHWANT MARUTI LONKAR Vs. ANJANABAI DINKAR DHAMDHERE	June 10, 2013
YESHWANTRAO D CHOWGULE Vs. GOVERNMENT OF INDIA	May 10, 2013
YOGENDRASING PRALHADSING RAJPUR Vs. STATE OF MAHARASHTRA	January 28, 2013
YOGESH Vs. STATE OF MAHARASHTRA	August 13, 2013
YOGESH Vs. STATE OF MAHARASHTRA	October 22, 2013
YOGESH BALASAHEB INGALE Vs. STATE OF MAHARASHTRA	January 10, 2013
YOGESHWARI SATISH DEORE Vs. STATE OF OF MAHARASHTRA	January 23, 2013
YOGIRAJ VASANTRAO SURVE Vs. STATE OF MAHARASHTRA	February 28, 2013
YOSHITA R. RIVANKAR Vs. SUNITA HALDANKAR	July 5, 2013
YUSUF ABDUL GANI Vs. GEOWAVE COMMANDER	April 17, 2013
YUSUF ABDUL GANI SOLE PROPRIETOR OF JUMBO Vs. GEOWAVE COMMANDER FLYING THE FLAG OF SINGAPORE	May 10, 2013
YUSUF MEHTAB QURESHI Vs. AFZAL KHAN SAFDAR KHAN	April 9, 2013
YUSUFKHAN FAKHROOKHAN TADVI Vs. KONKAN MERCANTILE CO-OPERATIVE BANK LTD.	May 7, 2013
YUVRAJ SUKALNATH KOHPARE Vs. REGIONAL DIRECTOR OF MUNICIPAL ADMINISTRATION, DIVISIONAL COMMISSIONER OFFICE	July 3, 2013
ZAHOOR ISMAIL FAKIE Vs. STATE OF MAHARASHTRA	August 23, 2013
ZARINA BLANCA Vs. STATE OF GOA	July 23, 2013
ZAWAR SALES LIMITED Vs. MAHARASHTRA INDUSTRIAL DEVELOPMENT CORPORATION	May 8, 2013
ZEE ENTERTAINMENT ENTERPRISES LIMITED Vs. SUNEEL DARSHAN	August 1, 2013
ZEE ENTERTAINMENT ENTERPRISES LIMITED Vs. KLASSIC STUDIOS & FILMS PRIVATE LIMITED	December 5, 2013
ZEE ENTERTAINMENT ENTERPRISES LIMITED Vs. KLASSIC STUDIOS & FILMS PVT. LTD	January 8, 2013
ZENITH FIRE SERVICES (INDIA)PRIVATE LIMITED Vs. CHARMI SALES	January 7, 2013
ZENITH INFORTECH LTD. Vs. BANK OF NEW YORK MELLON LONDON BRANCH	September 2, 2013
ZENITO CARDOZO Vs. DISTRICT MAGISTRATE	July 16, 2013
ZINNIA MEHERNOOSH KHAJOTIA Vs. STATE	December 9, 2013
ZUBAIR SHAH Vs. SUB DIVISIONAL MAGISTRATE JALNA	November 18, 2013
ZULKARNAIN MOHAMMEDHUSSAIN KAGALWALA Vs. MUMTAZ HUSSAIN MOHAMMEDHUSSAIN KAGALWALA	April 10, 2013

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