HINDUSTAN PETROLEUM CORPORATION LIMITED Vs. MAHARASHTRA STATE ELECTRICITY DISTRIBUTION CO. LTD
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January 19, 2012 |
"XYZ" Vs. MOHAMED ASLAM SHEIKH
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November 29, 2012 |
A D JILLEWAR Vs. STATE OF MAHARASHTRA
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January 4, 2012 |
A K JAYAKUMAR Vs. STATE
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February 28, 2012 |
A P KAMBLE Vs. STATE OF MAHARASHTRA
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September 26, 2012 |
A PLUS PROJECTS TECHNOLOGY PVT. LTD. Vs. UNION OF INDIA
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December 13, 2012 |
A SOCIETY REGISTERED UNDER THE SOCIETIES Vs. PUNE MUNICIPAL CORPORATION
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November 26, 2012 |
A V KULKARNI Vs. A D KASTURE
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January 5, 2012 |
A V KULKARNI Vs. STATE OF MAHARASHTRA
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January 5, 2012 |
A.P.RAMTEKKAR Vs. UNION OF INDIA
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November 1, 2012 |
AADINATH RAMBHAU GARJE Vs. STATE OF MAHARASHTRA
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December 4, 2012 |
AARIF Vs. N C KHADAGE
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December 21, 2012 |
AASKUMAR SRISHANKAR GUPTA Vs. STATE OF MAHARASHTRA
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December 21, 2012 |
ABBOTT LABORATORIES LTD Vs. CTD COSTA
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August 31, 2012 |
ABDUL ARIF ABDUL KARIM Vs. STATE OF MAHARASTRA
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May 5, 2012 |
ABDUL HAKIM S/O ABDUL RAHIM Vs. STATE OF MAHARASHTRA THROUGH P S O AHERI POLICE STATION DISTT GADCHIROLI
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April 18, 2012 |
ABDUL HAMID MOHD. HUSSAIN KHAN Vs. LAXMAN NAGU DHAIGUDE
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April 23, 2012 |
ABDUL HAMID PATEL Vs. STATE OF MAHARASHTRA
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February 9, 2012 |
ABDUL JAMEY S/O ABDUL SALAM Vs. STATE OF MAHARASHTRA THROUGH THE GOVERNMENT PLEADER
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August 13, 2012 |
ABDUL MANNAN Vs. UNION OF INDIA
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January 18, 2012 |
ABDUL MOHAMMED HUSSAIN PITALWALA Vs. STATE OF MAHARASHTRA AND ANR
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January 4, 2012 |
ABDUL QAYYUM S/O ABDUL HAMID KHAN Vs. ADDITIONAL COLLECTOR
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August 1, 2012 |
ABDUL RAIMAN SHAIKH Vs. MUBINA ISMAIL SHAIKH
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April 13, 2012 |
ABDUL RASHID BEIG Vs. ABDUL WAHAB BEIG
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January 27, 2012 |
ABDUL RIYAZ ABDUL BASHIR Vs. STATE OF MAHARASHTRA
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March 6, 2012 |
ABDUL SALIM Vs. RABIYA PARVEEN
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December 14, 2012 |
ABDUL WAHID Vs. MANISH HANSRAJ CHANDARIA
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February 17, 2012 |
ABDUL WAHID S/O. ABDUL MAJID Vs. STATE OF MAHARASHTRA
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December 3, 2012 |
ABG PORTS LIMITED Vs. PSA INTERNATIONAL PTE LIMITED, A COMPANY
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November 21, 2012 |
ABG PORTS LIMITED Vs. PSA INTERNATIONAL PTE LIMITED
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October 5, 2012 |
ABG PORTS PVT LTD Vs. BOARD OF TRUSTEES OF THE JAWAHARLAL NEHRU PORT TRUST
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October 4, 2012 |
ABHANG S/O LAXIMAN JADHAV Vs. STATE OF MAHARASHTRA
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September 13, 2012 |
ABHAY MADHUKAR MURKHE Vs. MUMBAI MUNICIPAL CORPORATION
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September 18, 2012 |
ABHISHEK BUILDERS AND DEVELOPERS Vs. CITY AND INDUSTRIAL DEVELOPMENT CORPORATION OF MAHARASHTRA LIMITED
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June 11, 2012 |
ABRAAJ INVESTMENT MANAGEMENT LTD Vs. NEVILLE TULI S/O. RAMJIDAS TULI
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December 17, 2012 |
ABUBAKAR SULEMAN Vs. STATE OF MAHARASHTRA
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October 25, 2012 |
ACC CONCRETE LIMITED Vs. STATE
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October 9, 2012 |
ACTAL Vs. INDIA INFOLINE LIMITED
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October 9, 2012 |
ADDITIONAL COMMISSIONER OF SALES TAX Vs. GUPTA METALLICS & POWER LTD
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August 17, 2012 |
ADDITIONAL DEPUTY COLLECTOR Vs. PATRICIA ANNIE
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October 18, 2012 |
ADDL COMMISSIONER OF SALES TAX Vs. CHHEDA MARKETING
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August 9, 2012 |
ADIL CHAUS S/O HAMAD CHAUS Vs. COMMISSIONER OF POLICE
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February 16, 2012 |
ADINATH NARAYANRAO JADHAV Vs. CHIEF GENERAL MANAGER
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April 12, 2012 |
ADITYA BIRLA CHEMICALS INDIA LTD Vs. TATA MOTORS LTD
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October 9, 2012 |
ADITYA BIRLA NUVO LTD Vs. UNION OF INDIA
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October 5, 2012 |
ADVANI BUILDERS PVT LTD Vs. SLUM REHABILITATION AUTHORITY
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March 30, 2012 |
AFAK SHABBIR KHAN Vs. STATE OF MAHARASHTRA
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September 6, 2012 |
AGARWAL METALS AND ALLOYS Vs. ASSISTANT COMMISSIONER OF INCOME TAX
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February 15, 2012 |
AGARWAL MINERALS GOA PVT LTD Vs. ARCANGELA CABRAL RESIDENT OF AIVAOWADDO CARANZALEM IIHAS GOA
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May 4, 2012 |
AGENCIA REAL TRADING AND MARKETING PVT. LTD. Vs. RAMCHANDRA B. BHATKAR AND ANR.
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December 14, 2012 |
AGENCY REAL MARGAO PVT LTD Vs. SANDEEP NAIK
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May 10, 2012 |
AGILENT TECHNOLOGIES SINGAPORE PVT LTD Vs. ASHCO NIULAB INDUSTRIES LIMITED
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June 29, 2012 |
AGOSTINHO GODINHO Vs. MARIA EUFREZITA PAULINA LYDIA FERNANDES E RODRIGUES
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July 26, 2012 |
AGOSTINHO ROCKY FERNANDES Vs. STATE OF GOA
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March 21, 2012 |
AHMAD I SHAIKH Vs. MANUEL FRANCISCO D COSTA
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April 12, 2012 |
AHMED SHAH Vs. MOHAMMED ISMAIL S/O. GULAM HUSSAIN
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August 7, 2012 |
AJAY GUPTA Vs. STATE OF MAHARASHTRA
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July 24, 2012 |
AJAY KRISHNAKANT PARIKH Vs. ANAND JAYANT DAVE
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August 1, 2012 |
AJAY SON OF KISHANRAO LOSARWAR Vs. STATE OF MAHARASHTRA
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August 17, 2012 |
AJINATH Vs. STATE OF MAHARASHTRA
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March 21, 2012 |
AJIT J. POROB Vs. LAVINA J.B. MACHADO
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April 20, 2012 |
AKAR CREATIONS PVT. LTD. Vs. LETELLIER SHOLLET GUSMAO PAULO RONCON PEREIRA
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June 29, 2012 |
AKAY ORGANICS LTD. Vs. ITO & ANR.
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September 5, 2012 |
AKHIL BHARATIYA ASHANGHATHIT ROZANDARI Vs. STATE OF MAHARASHTRA
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October 16, 2012 |
AKHTARALI ALIAS MANIK ASHRAFALI SHAIKH Vs. STATE OF MAHARASHTRA
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February 24, 2012 |
AKHTARALI ALIAS MANIK ASHRAFALI SHAIKH Vs. STATE OF MAHARASHTRA
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March 2, 2012 |
ALEX FERNANDES Vs. STATE OF GOA
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October 17, 2012 |
ALI MEHBOOB SHAIKH Vs. STATE OF MAHARASHTRA
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August 8, 2012 |
ALI SOANES Vs. FR THOMAS THOOAMKUZHY
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June 25, 2012 |
ALIGAVE MAHESH GURULINGAPPA Vs. STATE OF MAHARASHTRA
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July 4, 2012 |
ALL EMPLOYEES OF MAHARASHTRA STATE ELECTRICITY BOARD Vs. STATE OF MAHARASHTRA
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January 5, 2012 |
ALLAN JOHN WATERS Vs. STATE OF MAHARASHTRA
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March 13, 2012 |
ALLAUDDIN Vs. STATE OF MAHARASHTRA
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October 31, 2012 |
ALLAUDDIN @ NIGRO @ BABU CHAND SAYYED Vs. STATE OF MAHARASHTRA, THROUGH THE GOVERNMENT PLEADER, HAVING HIS OFFICE
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October 3, 2012 |
ALLIMOHAMMAD A KHAN Vs. STATE OF MAHARASHTRA
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August 9, 2012 |
ALMECH ENTERPRISE Vs. CENTRAL EXCISE AND SERVICE TAX
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December 5, 2012 |
ALOK AGARWAL Vs. PUNAM CO-OPERATIVE HOUSING SOCIETY LTD
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October 11, 2012 |
ALOK RANJAN Vs. STATE OF MAHARASHTRA
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June 29, 2012 |
ALOK VERMA Vs. SHIPPING CORPORATION OF INDIA LTD
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January 6, 2012 |
AMAKKA SHANKAR POTRAJ Vs. THE STATE OF MAHARASHTRA
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December 20, 2012 |
AMBUJA CEMENT LTD. Vs. COMMISSIONER OF CENTRAL EXCISE & SERVICE TAX
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July 25, 2012 |
AMBUJA CEMENTS LTD. Vs. UNION OF INDIA
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August 6, 2012 |
AMERICAN EXP. BAKERY Vs. RPFC
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September 17, 2012 |
AMEY PRAKASH KASBEKAR Vs. DIRECTOR MEDICAL EDUCATION
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August 31, 2012 |
AMEYAS INFRAPROJECTS PVT.LTD Vs. AJAY B. GARG
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September 6, 2012 |
AMGONDA VITHOBA PANDHARE Vs. UNION OF INDIA
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January 31, 2012 |
AMIDEV AGRO CARE PVT. LTD Vs. UNION OF INDIA
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February 3, 2012 |
AMIN MEHBOOB SHAIKH Vs. DISTRICT MAGISTRATE PUNE
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January 20, 2012 |
AMINA W/O HAFIZ Vs. SPECIAL LAND ACQUISITION OFFICER
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January 4, 2012 |
AMIRUDDIN JAMALUDDIN SAYYED Vs. MEDHA GADGIL
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August 31, 2012 |
AMIT Vs. SUDHAKAR
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March 30, 2012 |
AMIT S/O NAVALKISHORE AGRAWAL Vs. UNION OF INDIA
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January 23, 2012 |
AMIT SANJAY GAUROLLU Vs. UNIVERSITY OF MUMBAI
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July 25, 2012 |
AMOD NANDKISHORE MEHRA Vs. VIJANTI AMOD MEHRA
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May 4, 2012 |
AMOD NANDKISHORE MEHRA OF MUMBAI Vs. ASHOK NANDKISHORE MEHRA OF MUMBAI
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May 4, 2012 |
AMOL SHANKAR NAGARE Vs. STATE OF MAHARASHTRA
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November 6, 2012 |
AMOL SHRIPAL SHETH Vs. M/S. HARI OM TRADING CO
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October 3, 2012 |
AMRAVATI Vs. STATE OF MAHARASHTRA THROUGH POLICE STATION NAGPURIGATE
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May 5, 2012 |
ANA ALEXANDRINA GONSALVES Vs. DURGANAND R SAWARDEKAR
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March 27, 2012 |
ANA FERNANDES E COLACO Vs. VILLAGE PANCHAYAT OF DAVORLIM
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October 22, 2012 |
ANA RITA ROSALIA SULOCHANA VAZ Vs. FRANCISCO ADOLFO ALCANTRA DA PIEDADE VAZ
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December 5, 2012 |
ANA ROSALINA RODRIGUES Vs. GIRGOLINA ESLINDA DIAS
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April 26, 2012 |
ANAMIKA REALESTATE PVT LTD Vs. STATE OF MAHARASHTRA
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October 30, 2012 |
ANAND RATHI SHARE AND STOCK BROKERS LTD Vs. DEVENDRA SINGH BAGGA
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February 27, 2012 |
ANAND RAYA SHIRODKAR/ NAIK Vs. HARI YESHWANT NAIK
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July 13, 2012 |
ANAND S/O RANGRAO INGLE Vs. GOVIND S/O RANGRAO INGLE
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July 18, 2012 |
ANAND S/O. KAWADU CHOKHANDRE Vs. STATE OF MAHARASHTRA
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February 28, 2012 |
ANAND TARACHAND CHINDALE Vs. STATE OF MAHARASHTRA
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April 27, 2012 |
ANAND TARACHAND CHINDALE Vs. STATE OF MAHARASHTRA THROUGH POLICE STATION OFFICER POLICE STATION WADGAON ROAD
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May 7, 2012 |
ANAND UMASHANKAR GUPTA Vs. JAYANT MANIKLAL LUNAWAT
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October 11, 2012 |
ANANDRAO Vs. THE STATE OF MAHARASHTRA
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March 16, 2012 |
ANANT BONDRE Vs. ALFRED DAVID FERNANDES
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September 13, 2012 |
ANANT RAGHUNATH SAWAIKAR Vs. SHRIHARI BAL VIDHYADHAR UPADHAYE
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November 20, 2012 |
ANANTA VISHWANATHAN Vs. SHRI NARAYAN GURU HIGH SCHOOL
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October 20, 2012 |
ANDRE BIBIANO FURTADO Vs. NORBERTO MASCARENHAS
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August 10, 2012 |
ANDRE FERNANDES Vs. STATE
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August 3, 2012 |
ANDRE PO Vs. STATE OF GOA, THROUGH CHIEF SECRETARY
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November 2, 2012 |
ANEET COUTINHO Vs. ROAQUE COUTINHO
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January 11, 2012 |
ANGAD S/O. NAGNATHRAO KATHALE Vs. KISHAN S/O. BABURAO SURYAWANSHI
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September 28, 2012 |
ANGEL BROKING PRIVATE LIMITED Vs. SUNIL NAGAR
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November 19, 2012 |
ANGEL CAPITAL AND DEBT MARKET KTD Vs. SHARAD MUNOT
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August 31, 2012 |
ANGELA DINIZ Vs. STATE
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January 25, 2012 |
ANGELINA MIRANDA Vs. LISBON JOHN MIRANDA
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December 6, 2012 |
ANGERLEHNER STRUCTURAL Vs. MUNICIPAL CORPORATION OF BRIHAN
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November 1, 2012 |
ANGERLEHNER STRUCTURALS & CIVIL Vs. MUNICIPAL CORPORATION OF GREATER
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October 1, 2012 |
ANIL Vs. STATE OF MAHARASHTRA
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February 6, 2012 |
ANIL BAPU INGAWALE Vs. STATE OF MAHARASHTRA
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August 3, 2012 |
ANIL CHINTAMAN KHARE Vs. PRESIDENT VIDARBHA CRICKET ASSOCIATIONS
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October 17, 2012 |
ANIL GANESH SOMNI Vs. STATE OF MAHARASHTRA REVENUE AND FORESTS DEPARTMENT
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January 24, 2012 |
ANIL KALLAPPA PARSHETTY Vs. STATE OF MAHARASHTRA
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December 20, 2012 |
ANIL KISAN BARDE Vs. STATE OF MAHARASHTRA
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March 30, 2012 |
ANIL KUMAR SOMANI Vs. UNION OF INDIA
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December 18, 2012 |
ANIL PANDURANG Vs. STATE OF MAHARASHTRA
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November 29, 2012 |
ANIL S/O CHABILDAS CHOUDHARY Vs. STATE OF MAHARASHTRA
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October 5, 2012 |
ANIL S/O GANESH SOMNI Vs. SHILA W/O VIJAY KULKARNI
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January 24, 2012 |
ANIL SITAL HANSRAJANI Vs. SITAL T HANSRAJANI
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April 13, 2012 |
ANIL SURESH ADAKMOL Vs. STATE OF MAHARASHTRA
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November 1, 2012 |
ANITA L. DSILVA Vs. HERCULANO ERNESTO LACERDA
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June 15, 2012 |
ANJU MADAN LALWANI Vs. DETAINING AUTHORITY
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April 19, 2012 |
ANKIT SUSHIL KUMAR GOYAL Vs. STATE OF MAHARASHTRA
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October 30, 2012 |
ANKUR BHARATBHAI PATEL Vs. DIVISIONAL CASTE CERTIFICATE SCRUTINY COMMITTEE NO 1
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February 28, 2012 |
ANKUSH S/O JAYAVANTRAO GAJAR Vs. STATE OF MAHARASHTRA
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August 10, 2012 |
ANMOL SHIKSHAN PRASARAK MANDAL S MARTENDSHETH SONAR DED COLLEGE Vs. STATE OF MAHARASHTRA
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April 23, 2012 |
ANNAPURNA Vs. STATE OF MAHARASHTRA
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June 19, 2012 |
ANNASAHEB CHOUGHLE URBAN Vs. PRAKASH RAJARAM PATIL
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October 31, 2012 |
ANSARI MOHD. ZUBAIR Vs. MAHARASHTRA UNIVERSITY OF HEALTH SCIENCES
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October 15, 2012 |
ANSARI MUHAMMAD ISMAIL S/O.MEHDI HASAN Vs. ANSARI VAKIL AHMED S/O. HAJI LAL MUHAMMAD
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December 14, 2012 |
ANTHONY F. FERNANDES Vs. MELCHOIR FERNANDES
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April 4, 2012 |
ANTHONY SEQUEIRA Vs. CYRUS BEHRAM IRANI
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February 13, 2012 |
ANTON LUIS PIEDADE FERNANDES Vs. STATE
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June 21, 2012 |
ANTONETTE COELHO Vs. BANK OF BARODA
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June 29, 2012 |
ANTONIO S.COUTINHO Vs. STATE OF GOA
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December 20, 2012 |
ANTONIO SEBASTIAO GANDALUPE DA Vs. FILOMENO DA COSTA
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September 7, 2012 |
ANTONIO SHUNIT JOAO DE ERASMO SEQUEIRA Vs. REVISIONAL AUTHORITY
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August 2, 2012 |
ANTONIO VICENTE LUCAS Vs. MARIA MENDES
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September 11, 2012 |
ANTONIO VICENTE SOCCORO LOBO Vs. RAVINDRA VASANT KENKRE
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March 22, 2012 |
ANURADHA JAYANT GANGAKHEDKAR Vs. BRIHANMUMBAI MUNICIPAL CORPORATION
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July 26, 2012 |
ANURADHA KANTHIRAM WASNIK Vs. STATE OF MAHARASHTRA
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October 11, 2012 |
ANUSUYA SHARMA Vs. STATE
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April 24, 2012 |
ANWAR SHAH BABU SHAH FAKIR Vs. STATE OF MAHARASHTRA
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June 25, 2012 |
APARNA D/O KRISHNAKUMAR THETE Vs. STATE OF MAHARASHTRA
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September 27, 2012 |
APLAB LIMITED Vs. STATE OF MAHARASTRA
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July 9, 2012 |
APNA SAHAKARI BANK LTD Vs. PRADIP JANARDAN MANGAONKAR
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October 29, 2012 |
APPELLATE AUTHORITY AND CHAIRMAN SHIKSHAN PRASARAK MANDALI Vs. STATE INFORMATION COMMISSIONER
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October 18, 2012 |
APURVA ASHOK GOKHALE Vs. STATE OF MAHARASHTRA
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October 11, 2012 |
ARBAJKHAN S/O DILSHAD KHAN Vs. STATE OF MAHARASHTRA
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June 28, 2012 |
ARCELINA FURTADO Vs. EASTERN INTERNATIONAL HOTELS LTD
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June 21, 2012 |
ARCHETYPE INDIA CONSTRUCTION CONSULTANTS PRIVATE LIMITED Vs. BOMBAY DYEING AND MFG CO LIMITED
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June 29, 2012 |
ARIF ALI S/O YUSUF ALI SAYYED Vs. STATE OF MAHARASHTRA THROUGH ANTI CORRUPTION BUREAU
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November 2, 2012 |
ARIF IBRAHIM CHOUDHARI Vs. VAHIDA AYYAZ NAYAKWADI
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December 14, 2012 |
ARJUN GANPAT SANDBHOR Vs. STATE OF MAHARASHTRA THROUGH PSO MANMAD POLICE STATION
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May 3, 2012 |
ARJUN GOPAL MAHARANA Vs. STATE OF MAHARASHTRA
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December 20, 2012 |
ARJUN S/O BABARAO PARCHE Vs. STATE OF MAHARASHTRA
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August 1, 2012 |
ARMINDO JOSE ANDRADE Vs. STATE OF GOA
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January 30, 2012 |
ARSHAD KHALID JAMAL Vs. STATE OF MAHARASHTRA
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May 3, 2012 |
ARUN BHASKAR ADARKAR Vs. MINA SRINIVASAN KRISHNAN
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April 3, 2012 |
ARUN GANPATRAO DONGLE Vs. STATE OF MAHARASHTRA
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December 21, 2012 |
ARUN S/O BALKRISHNA BHOYAR Vs. STATE OF MAHARASHTRA
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July 17, 2012 |
ARUN T GUJRATHI Vs. ANGEL CAPITAL AND DEBT MARKET LTD
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February 28, 2012 |
ARUN V. BETKEKAR Vs. UNION OF INDIA
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April 17, 2012 |
ARUNA Vs. STATE OF MAHARASHTRA
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August 29, 2012 |
ARUNA V BALSEKAR Vs. SHAMRAO VITHAL COOPERATIVE BANK LTD
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March 29, 2012 |
ARUNACHALAM MUTHU Vs. NAFAN BV, HAVING ITS REGISTERED OFFICE AT LOCATELLIKADE
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November 30, 2012 |
ARVIND N. SAVANI Vs. MAGANLAL SAVANI
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September 10, 2012 |
ARVIND S/O RAMNATH LIPANE Vs. MULA SAHAKARI SAKHAR KARKHANA LTD
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July 25, 2012 |
ASHA ARUN KARANDE Vs. ANKUSH RAJARAM NAIK
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April 12, 2012 |
ASHABAI W/O RAMCHANDRA KOTECHA Vs. MOHANLAL S/O BHIKA BADODE [DIED] THROUGH HIS L.RS
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February 24, 2012 |
ASHAPURA ALUMINUM LIMITED Vs. JAYESH NAGINDAS DOSHI
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August 23, 2012 |
ASHISH Vs. STATE OF MAHARASHTRA
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August 27, 2012 |
ASHISH ANANT PARAB Vs. STATE OF MAHARASHTRA
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March 31, 2012 |
ASHISH ARUNKUMAR KEJRIWAL Vs. MILLS MAZDOOR SABHA
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July 5, 2012 |
ASHOK Vs. STATE OF MAHARASHTRA THROUGH P S O P S JAULKA DISTT WASHIM
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March 27, 2012 |
ASHOK Vs. STATE OF MAHARASHTRA
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May 27, 2012 |
ASHOK ALIAS AAU S/O PITAMBAR CHOUDHARY Vs. STATE OF MAHARASHTRA
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October 5, 2012 |
ASHOK BALASAHEB CHAUGULE Vs. STATE OF MAHARASHTRA
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September 5, 2012 |
ASHOK BANSILAL MUTHA Vs. STATE OF MAHARASHTRA
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July 31, 2012 |
ASHOK CHANDRABHAN AAGLE Vs. STATE OF MAHARASHTRA
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April 18, 2012 |
ASHOK GANPATI GUPTA Vs. STATE OF MAHARASHTRA
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February 15, 2012 |
ASHOK MAGHARAM KULARIA Vs. COUNTRY CLUB INDIA LIMITED
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August 24, 2012 |
ASHOK MAHADEVAN Vs. DIVISIONAL JOINT REGISTRAR
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November 21, 2012 |
ASHOK PUNDLIK WAJGE Vs. MANOHAR SON OF SITARAM INGLE
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July 16, 2012 |
ASHOK PUNJABI Vs. HIGH CLASS DEVELOPERS
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April 4, 2012 |
ASHOK S/O DIGAMBARRAO MAGAR Vs. STATE OF MAHARASHTRA
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March 20, 2012 |
ASHOK S/O. MAROTRAO WANKAR Vs. STATE OF MAHARASHTRA
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August 1, 2012 |
ASHOK SHINDE Vs. K.V.J.RAO
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July 10, 2012 |
ASHOK SURYABHAN KALE Vs. STATE
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July 19, 2012 |
ASHOK SURYABHAN LAHASE Vs. STATE OF MAHARASHTRA
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May 5, 2012 |
ASHUTOSH ARVIND RUIA Vs. STATE OF MAHARASHTRA
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October 15, 2012 |
ASHWIN Vs. STATE OF MAHARASHTRA THROUGH ANTI CORRUPTION
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August 14, 2012 |
ASHWIN ANUPAM BHIDE Vs. STATE OF MAHARASHTRA
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July 31, 2012 |
ASHWIN JAYANTIBHAI PARMAR Vs. STATE OF MAHARASHTRA
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February 8, 2012 |
ASIAN RUBBER INDUSTRIES Vs. JASCO RUBBERS
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March 6, 2012 |
ASIYA WIDOW OF SAYED KHWAJA AYUB Vs. STATE OF MAHARASHTRA THROUGH SECRETARY MINISTER OF HOME AFFAIRS MANTRALAYA
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April 10, 2012 |
ASPI JAL JAL BENJON JAL Vs. KHUSHROO RUSTOM
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February 9, 2012 |
ASSISTANT DIRECTOR EMPLOYEES STATE INSURANCE CORPORATION Vs. WESTERN OUTDOOR INTERACTIVE PVT LTD
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July 11, 2012 |
ASSOCIATE INC INDIA, THROUGH ITS PROPRIETOR SHRI MAHENDRA KUMAR Vs. ZINO DAVIDOFF S A
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March 9, 2012 |
ATANASIO MONSERRATE Vs. CBI
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April 20, 2012 |
ATC TELECOM TOWER CORPORATION PRIVATE LIMITED Vs. THANE MUNICIPAL CORPORATION
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April 26, 2012 |
ATCHUT MUCUND ALORNEKAR Vs. CENTRAL BUREAU OF INVESTIGATION/ANTI CORRUPTION BUREAU
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August 29, 2012 |
ATLANTIC SPINNING AND WEAVING MILLS LTD Vs. GOVERNMENT OF GOA
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August 27, 2012 |
ATLAS COPCO AB OF SWEDEN, BOMBAY Vs. CIT
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January 9, 2012 |
ATMARAM GOMA PATIL Vs. THE COLLECTOR DISTRICT RAIGAD
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April 4, 2012 |
ATOMSTROYEXPORT A JOINT STOCK COMPANY Vs. DEPUTY DIRECTOR OF INCOME-TAX
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August 1, 2012 |
ATUL PANDE Vs. SIEMENS IT SOLUTIONS AND SERVICES PVT LTD
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July 13, 2012 |
ATUL RESORTS AND HOSPITALITY INDIA PVT LTD Vs. LUCKY DEVELOPERS
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April 9, 2012 |
AUGUSTINO MASCARENHAS Vs. STATE OF GOA
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January 12, 2012 |
AURA SERAFINA CRISPINA DE SOUZA Vs. M VITORINO MENDONCA
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September 27, 2012 |
AURELIANO FERNANDES Vs. STATE OF GOA
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March 15, 2012 |
AVALON INVESTMENT PRIVATE LIMITED Vs. MUKESH BROKERAGE & FINANCIAL LIMITED
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July 24, 2012 |
AVELINO FERRAO Vs. VENANCIO ANTONIO IVO TADEO DIAS
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January 13, 2012 |
AVINASH Vs. MIYASAHEB GRAMIN BIGARSHETI SAHAKARI
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September 26, 2012 |
AVM CAPITAL SERVICES PRIVATE LIMITED Vs. STATE
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July 12, 2012 |
AXIOS NAVIGATION CO LTD Vs. INDIAN OIL CORPORATION LIMITED
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January 4, 2012 |
AYAZ AHAMED KHAN Vs. STATE OF MAHARASHTRA
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July 23, 2012 |
AYUSHAKTI AYURVED PVT LTD Vs. HINDUSTAN UNILIVER LIMITED
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August 13, 2012 |
B G AHUJA Vs. STATE OF MAHARASHTRA
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August 16, 2012 |
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February 21, 2012 |
B V JEWELS Vs. COMMISSIONER OF CUSTOMS AIRPORT CHHATRAPATI SHIVAJI INTERNATIONAL AIRPORT SAHAR MUMBAI
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September 3, 2012 |
BABASAHEB AMBEDKAR SAHAKARI SAKHAR KARKHANA LIMITED Vs. UNION OF INDIA THROUGH P F DEPARTMENT
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August 7, 2012 |
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September 28, 2012 |
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July 19, 2012 |
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May 11, 2012 |
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November 5, 2012 |
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BABURAO YESHWANTRAO NAIKWADI Vs. SARPANCH
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BALBHIM Vs. STATE OF MAHARASHTRA
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BALBHIM Vs. STATE OF MAHARASHTRA AND ANOTHER
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March 31, 2012 |
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November 1, 2012 |
BALIM SON OF WASUDEO GHODKI Vs. STATE OF MAHARASHTRA, THROUGH ANTI-CORRUPTION DEPARTMENT
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October 8, 2012 |
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August 7, 2012 |
BALU NATTU SONTAKKE Vs. STATE OF MAHARASHTRA THOROUGH THE COLLECTOR
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January 31, 2012 |
BALYA Vs. STATE
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March 31, 2012 |
BANDU BABURAO MESHRAM Vs. CHAIRMAN BOARD OF GOVERNORS
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May 11, 2012 |
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March 29, 2012 |
BANK OF BARODA, SOMAIYA SADAN Vs. VIJAYA BANK
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February 27, 2012 |
BANK OF INDIA Vs. GROWTH TECHNO PROJECTS LIMITED
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BANWARILAL L SAINI Vs. STATE OF MAHARASHTRA
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BAPTIST ANTHONY RUMAO Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI
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July 26, 2012 |
BAPU ALIAS SAMDHAN SURYABHAN NIKAM Vs. STATE OF MAHARASHTRA
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November 22, 2012 |
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October 3, 2012 |
BARKU TULSHIRAM MORE Vs. STATE OF MAHARASHTRA
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November 29, 2012 |
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July 18, 2012 |
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February 29, 2012 |
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July 5, 2012 |
COMMISSIONER OF INCOME TAX Vs. JANHAVI S. DESAI
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July 5, 2012 |
COMMISSIONER OF INCOME TAX Vs. KAMAL KUMAR JOHARI
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July 9, 2012 |
COMMISSIONER OF INCOME TAX Vs. V.M. SALGAONKAR & BROTHERS LTD
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March 27, 2012 |
COMMISSIONER OF INCOME TAX Vs. AUTOMOBILE CORPN. OF GOA LTD
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March 28, 2012 |
COMMISSIONER OF INCOME TAX Vs. RELIANCE COMMUNICATIONS INFRASTRUCTURE LTD
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March 28, 2012 |
COMMISSIONER OF INCOME TAX Vs. KOTAK SECURITES LTD
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April 3, 2012 |
COMMISSIONER OF INCOME TAX Vs. ADMINISTRATOR OF THE ESTATE OF LATE SHRI E.F. DINSHAW
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April 24, 2012 |
COMMISSIONER OF INCOME TAX Vs. ENAM SECURITIES PRIVATE LIMITED
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April 27, 2012 |
COMMISSIONER OF INCOME TAX Vs. HSBC SECURITIES & CAPITAL MARKETS INDIA PRIVATE LIMITED
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June 12, 2012 |
COMMISSIONER OF INCOME TAX Vs. ABID A. KALVERT
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June 15, 2012 |
COMMISSIONER OF INCOME TAX Vs. SURESH R. SHAH
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June 20, 2012 |
COMMISSIONER OF INCOME TAX Vs. PRUTHVI BROKERS & SHAREHOLDERS (P) LTD
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June 21, 2012 |
COMMISSIONER OF INCOME TAX Vs. SHETH DEVELOPERS P LTD
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July 27, 2012 |
COMMISSIONER OF INCOME TAX Vs. SHREYAS S MORAKHIA
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February 28, 2012 |
COMMISSIONER OF INCOME TAX Vs. RAYMOND LTD
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March 21, 2012 |
COMMISSIONER OF INCOME TAX Vs. TALATHI AND PANTHAKY ASSOCIATED PVT LTD
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January 30, 2012 |
COMMISSIONER OF INCOME TAX Vs. DARSHAN SECURITIES PVT LTD
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February 2, 2012 |
COMMISSIONER OF INCOME TAX Vs. POLYCHEM LTD
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February 8, 2012 |
COMMISSIONER OF INCOME TAX Vs. GALAXY SURFACTANTS LTD
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February 7, 2012 |
COMMISSIONER OF INCOME TAX Vs. HINDUSTAN LEVER LTD
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February 1, 2012 |
COMMISSIONER OF INCOME TAX Vs. ICICI BANK LTD
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February 8, 2012 |
COMMISSIONER OF INCOME TAX Vs. CROWN ESTATES P. LTD
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January 11, 2012 |
COMMISSIONER OF INCOME TAX Vs. JAYDEV H.RAJA
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September 25, 2012 |
COMMISSIONER OF INCOME TAX Vs. RELIANCE ENERGY LTD
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November 26, 2012 |
COMMISSIONER OF INCOME TAX Vs. RAMAN KUMAR SURI
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November 27, 2012 |
COMMISSIONER OF INCOME TAX Vs. PADMA S.BORA
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December 3, 2012 |
COMMISSIONER OF INCOME TAX Vs. EVERGROWTH TELECOM LTD
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December 17, 2012 |
COMMISSIONER OF INCOME TAX Vs. SOFTWORKS COMPUTERS P. LTD
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December 18, 2012 |
COMMISSIONER OF INCOME TAX Vs. JAMNADAS VIRJI SHARES AND STOCK BROKERS PVT.LTD
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March 26, 2012 |
COMMISSIONER OF INCOME TAX Vs. AIRLINES HOTELS P. LTD.
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March 30, 2012 |
COMMISSIONER OF INCOME TAX Vs. SUNITA MAKHIJA
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July 24, 2012 |
COMMISSIONER OF INCOME TAX Vs. J.K. INVESTORS (BOM.)LTD
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July 25, 2012 |
COMMISSIONER OF INCOME TAX Vs. MODERN TERRY TOWELS LTD
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August 13, 2012 |
COMMISSIONER OF INCOME TAX Vs. WESTERN OUTDOOR INTERACTIVE P. LTD
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August 14, 2012 |
COMMISSIONER OF INCOME TAX Vs. M.P.RAMCHANDRAN
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August 28, 2012 |
COMMISSIONER OF INCOME TAX Vs. MARIA SYLVIA D'SOUZA
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August 30, 2012 |
COMMISSIONER OF INCOME TAX Vs. SCHMETZ INDIA PVT LTD
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September 4, 2012 |
COMMISSIONER OF INCOME TAX Vs. SMALL INDUSTRIES DEVELOPMENT BANK OF INDIA
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September 12, 2012 |
COMMISSIONER OF INCOME TAX Vs. XYLON HOLDINGS PVT. LTD
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September 13, 2012 |
COMMISSIONER OF INCOME TAX Vs. UPENDRA T. KAPADIA
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October 30, 2012 |
COMMISSIONER OF INCOME TAX Vs. CELETRONIX POWER INDIA P. LTD
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November 5, 2012 |
COMMISSIONER OF INCOME TAX Vs. FERNHILL LABORATORIES AND INDUSTRIAL ESTABLISHMENT
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June 12, 2012 |
COMMISSIONER OF INCOME TAX Vs. NIKUNJ EXIMP ENTERPRISES PVT. LTD.
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December 17, 2012 |
COMMISSIONER OF INCOME TAX Vs. INDIAN OIL CORPORATION LTD
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September 12, 2012 |
COMMISSIONER OF INCOME TAX Vs. BASMATH TALUKA KHAREDI VIKRI SANGH
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February 29, 2012 |
COMMISSIONER OF INCOME TAX Vs. SHYAM NARAYAN AND BROS.
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January 30, 2012 |
COMMISSIONER OF INCOME TAX Vs. RELIANCE COMMUNICATION INFRASTRUCTURE LTD
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October 22, 2012 |
COMMISSIONER OF INCOME TAX Vs. HINDALCO INDUSTRIES LIMITED
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August 16, 2012 |
COMMISSIONER OF INCOME TAX Vs. ADITYA BIRLA NOVA LIMITED
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August 14, 2012 |
COMMISSIONER OF INCOME TAX HAVING OFFICE AT AAYAKAR BHAVAN Vs. BARDEZ BAZAR CONSUMER COOP SOCIETY LTD
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June 25, 2012 |
COMMISSIONER OF INCOME TAX I Vs. GANESH SAHAKARI SAKHAR KARKHANA LTD
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July 10, 2012 |
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July 10, 2012 |
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March 5, 2012 |
COMMISSIONER OF INCOME TAX-10 Vs. WANDER PVT. LTD.
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August 21, 2012 |
COMMISSIONER OF INCOME TAX-2 Vs. RAYMOND LTD
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March 20, 2012 |
COMMISSIONER OF INCOME TAX-V Vs. FINOLEX CABLES LTD
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March 1, 2012 |
COMMISSIONER OF INCOME-TAX Vs. PELICAN INVESTMENTS PVT LTD
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August 21, 2012 |
COMMISSIONER OF SALES TAX Vs. RAMDAS SOBHRAJ
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October 25, 2012 |
COMMISSIONER OF SALES TAX Vs. M/S. PURE HELIUM LTD
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January 9, 2012 |
COMMISSIONER OF INCOME TAX CENTRAL Vs. TRIUMPH INTERNATIONAL FINANCE I LIMITED OXFORD CENTRE
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June 12, 2012 |
COMMR. OF C. EX. & CUS. Vs. MULTI FLEX LAMI PRINT LTD.
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November 5, 2012 |
COMMR. OF C. EX. & CUS., NASHIK Vs. RISHABH INSTRUMENTS PVT. LTD.
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February 8, 2012 |
COMMR. OF C. EX., S.T. & CUSTOMS Vs. MAERSK INDIA PVT. LTD.
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October 18, 2012 |
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May 11, 2012 |
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January 13, 2012 |
CONCEICAO FERNANDES Vs. ASST. ENGINEER, SUB-DIVISION
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October 19, 2012 |
CONROS STEELS PVT LTD Vs. LU QIN HONG KONG CO LTD
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March 13, 2012 |
COTTON CORPORATION OF INDIA LTD Vs. SREE SHANMUGAR MILLS
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January 31, 2012 |
CROMPTON GREAVES LIMITED Vs. KANTIBHAI PROP MAHAVIR
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April 20, 2012 |
CROSS COUNTRY HOTELS LTD. Vs. BHUPINDER KUMAR MALHOTRA
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April 12, 2012 |
CTR MANUFACTURING INDUSTRIES LIMITED Vs. SERGI TRANSFORMER EXPLOSION PREVENTION TECHNOLOGIES LIMITED
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March 16, 2012 |
CTR MANUFACTURING INDUSTRIES LIMITED Vs. SERGI TRANSFORMER EXPLOSION PREVENTION
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October 30, 2012 |
CUMMINS INDIA LTD. Vs. UNION OF INDIA
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July 17, 2012 |
CUSTODIAN Vs. PUSHPA BUILDERS LTD
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February 10, 2012 |
D.M. NETERWALA Vs. THE STATE
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February 3, 2012 |
D.P. JAIN & CO. INFRASTRUCTURE PVT. LTD. Vs. COMMR. OF C. EX. & CUS.
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November 29, 2012 |
DABUR INDIA LIMITED Vs. BAJAJ HERBALS PRIVATE LIMITED
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DADA Vs. COLLECTOR
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July 25, 2012 |
DAGU Vs. SUKHDEO
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January 20, 2012 |
DAHYABHAI PAPERS AND BOARDS PVT LTD Vs. MAHARASHTRA HOUSING AND AREA DEVELOPMENT AUTHORITY
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August 21, 2012 |
DAI-ICHI KARKARIA LIMITED Vs. OIL AND NATURAL GAS CORPORATION LIMITED
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December 6, 2012 |
DALPATSIHA GANESHSIHA RAJPUT Vs. STATE OF MAHARASHTRA
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December 3, 2012 |
DAMODAR JOMA MOKASHI Vs. STATE OF MAHARASHTRA
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April 10, 2012 |
DAMODAR RAMKRISHNA KAMAT Vs. ALDA GONSALVES
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March 16, 2012 |
DAMODHAR S/O MURLIDHAR BAJAJ Vs. RATAN S/O SURYABHAN SHIND
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January 12, 2012 |
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July 6, 2012 |
DANIEL VINCENT PHILIPS SON OF VINCENT PHILIPS Vs. CONSTANCIO PIEDADE D CRUZ SON OF LATE PIEDADE DCRUZ
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May 3, 2012 |
DASHRATH SHAMRAO SHINDE Vs. STATE OF MAHARASHTRA
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March 7, 2012 |
DATTA Vs. STATE OF MAHARASHTRA
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September 24, 2012 |
DATTA FERTILISERS AND CHEMICALS PVT LTD Vs. DHANRAJ O MOR
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February 22, 2012 |
DATTA S/O GANPAT CHANDODE Vs. STATE OF MAHARASHTRA
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March 21, 2012 |
DATTA S/O KANBA BOINWAD Vs. STATE OF MAHARASHTRA
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March 16, 2012 |
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August 21, 2012 |
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December 20, 2012 |
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December 10, 2012 |
DATTATRAYA Vs. STATE OF MAHARASHTRA
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November 21, 2012 |
DATTATRAYA GANPAT GAIKWAD Vs. SUNITA DEVI SINGHANIYA HOSPITAL
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September 25, 2012 |
DATTATRAYA HARI JADHAV Vs. STATE OF MAHARASHTRA
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July 18, 2012 |
DATTATRAYA SHANKARRAO DANDGAL Vs. STATE OF MAHARASHTRA
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January 13, 2012 |
DATTU Vs. STATE OF MAHARASHTRA
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October 11, 2012 |
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December 21, 2012 |
DAYARAM DAGDOBA MASKE Vs. STATE OF MAHARASHTRA
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July 25, 2012 |
DBOI GLOBAL SERVICE PVT. LTD Vs. UNION OF INDIA
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November 1, 2012 |
DE SOUZA HOTELS PVT. LTD Vs. CHIEF COMMISSIONER OF INCOME TAX
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March 29, 2012 |
DECCAN CHRONICLE HOLDINGS LIMITED Vs. BOARD OF CONTROL FOR CRICKET IN INDIA
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October 18, 2012 |
DECCAN CHRONICLE HOLDINGS LIMITED Vs. BOARD OF CONTROL FOR CRICKET IN INDIA
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October 1, 2012 |
DEEKAY REALTORS PVT LTD Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI
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January 10, 2012 |
DEEKSHA AMIT BHANDARI Vs. STATE OF MAHARASHTRA
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December 19, 2012 |
DEEPAK BABUSING PARDESHI Vs. STATE OF MAHARASHTRA
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January 18, 2012 |
DEEPAK JHUNJHUNWALA Vs. UNION OF INDIA
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March 19, 2012 |
DEEPAK NANKU SINGH Vs. STATE OF GOA
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August 16, 2012 |
DEEPAK RAVIKANT NAGAR Vs. STATE OF MAHARASHTRA
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November 1, 2012 |
DEEPAK S/O. TOSHWANTRAO RAGHORTE Vs. PRIYANKA W/O. DEEPAK RAGHORTE
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July 20, 2012 |
DEEPAK SATYANARAYAN SHARMA Vs. KANCHAN
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July 23, 2012 |
DELA GURUDAL VANJARI Vs. UDDHAL GOVARDHAN RATHOD
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February 7, 2012 |
DELTA LOGISTICS Vs. UNION OF INDIA
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July 19, 2012 |
DENA BANK Vs. NILESH KARUNAKAR SHETTY
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August 24, 2012 |
DENA BANK Vs. MANJULABEN M.THAKOR
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April 9, 2012 |
DENKLAY MARINE SERVICES LTD Vs. BENEDICTA A FERNANDES WIFE
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May 8, 2012 |
DEODATO CARDOZO Vs. ANTONETA BENECIA D SILVA CARDOZO
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April 12, 2012 |
DEOGIRI TRANSPORT Vs. DAMODAR TRANSPORT
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October 17, 2012 |
DEPE GLOBAL AGENCIES PVT. LTD. Vs. JOINT SECRETARY TO THE GOVT. OF INDIA
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September 4, 2012 |
DEPUTY COLLECTOR Vs. VINAYAK DATTA NAIK
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January 13, 2012 |
DEPUTY COLLECTOR & S.D.O. Vs. OLIVIA D'SOUZA
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November 2, 2012 |
DEPUTY COLLECTOR AND SDO Vs. FRANCISCO SAMIRO
ALCANTRA DE PIEDADE VAZ
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January 20, 2012 |
DEPUTY COLLECTORS AND SDO, SUB-DIVISION, MARGAO GOA Vs. P.N. SUKHTANKAR
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April 10, 2012 |
DEPUTY CONSERVATOR OF FORESTS, BULDANA FOREST DIVISION, BULDANA Vs. DHANANJAY KRUSHNARAO KALKAR
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January 9, 2012 |
DEPUTY REGIONAL DIRECTOR Vs. ATLANTIC SPINNING &WEAVING MILLS LTD
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April 3, 2012 |
DEPUTY REGIONAL DIRECTOR Vs. C F L PHARMACEUTICALS PVT LTD
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April 23, 2012 |
DESMOND ANDRADE Vs. STATE
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July 10, 2012 |
DESMOND ANTHONY D'SOUZA Vs. SBI MUTUAL FUND
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December 4, 2012 |
DESTINATIONS OF THE WORLD (SUBCONTINENT) PVT. LTD. Vs. RAJ TRAVELS AND TOURS LTD.
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September 12, 2012 |
DEUTSCHE BANK AG Vs. PEARL ENGINEERING POLYMERS LIMITED
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November 19, 2012 |
DEVELOPMENT CORPORATION OF VIDARBHA LIMITED Vs. UNION OF INDIA THROUGH THE GENERAL MANAGER
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June 28, 2012 |
DEVENDRA KUMAR Vs. STATE OF MAHARASHTRA
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November 19, 2012 |
DEVENDRA S DOCTOR Vs. STATE OF MAHARASHTRA
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July 25, 2012 |
DEVENDRA SHANTILAL KOTHARI Vs. MOTHER INDIA SECURITIES PVT LTD
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March 2, 2012 |
DEVGIRI NAGARI SAHAKARI BANK LTD Vs. ZUBIDABEGUM W/O ASADULLA KHAN
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July 17, 2012 |
DEVIDAS RAMADHAN RATHOD Vs. STATE OF MAHARASHTRA
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November 6, 2012 |
DEVIDAS S/O. MATIRAMJI SURWADE Vs. ADDITIONAL COMMISSIONER, AMRAVATI
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July 31, 2012 |
DEVIKA DAMJI SHAH Vs. RASHMI MUKESH SHAH
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July 27, 2012 |
DGP HINODAY INDUSTRIES LTD Vs. COMMISSIONER OF CENTRAL EXCISE
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March 20, 2012 |
DHAKTU VENGURLEKAR Vs. STATE OF GOA, THROUGH THE CHIEF SECRETARY
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July 10, 2012 |
DHANAJI RAMCHANDRA SURWASE Vs. STATE OF MAHARASHTRA
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October 10, 2012 |
DHANNARAM ALIAS DHANIA BHILL Vs. STATE
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January 12, 2012 |
DHANPAL PARISA KHOT Vs. SHAMRAO VITHAL COOPERATIVE BANK LTD
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July 25, 2012 |
DHARA SURBHIT BARLA Vs. STATE OF MAHARASHTRA
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November 6, 2012 |
DHARAVATI DHANRAJ MESHRAM Vs. STATE OF MAHARASHTRA
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August 7, 2012 |
DHARIWAL INDUSTRIES LIMITED Vs. STATE OF MAHARASHTRA
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September 15, 2012 |
DHARMARAJYA KAMGAR KARMACHARI MAHASANGH Vs. S P FABRICATIONS PVT LTD
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July 5, 2012 |
DHARMENDRA KAMLAKAR TANGADI Vs. STATE OF MAHARASHTRA
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June 25, 2012 |
DHARMENDRA KAMLAKAR TANGADI Vs. COMMISSIONER OF POLICE, THANE
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June 25, 2012 |
DHAYA GOMYA PARADHI Vs. STATE OF MAHARASHTRA
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December 7, 2012 |
DHIRAJ DHARAMDAS DEWANI Vs. SONAL INFO SYSTEMS PVT. LTD
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March 6, 2012 |
DHIRAJ VIJAYKANT KUDALE Vs. ANITA RAMCHANDRA RASKAR
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October 10, 2012 |
DHIRAJILAL VISHANJI CHEDDA Vs. KSHITIJA INFRASTRUCTURE PVT. LTD
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September 11, 2012 |
DHIRUBHAI JEEVANBHAI TANDEL Vs. GOA COASTAL ZONE MANAGEMENT AUTHORITY
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January 24, 2012 |
DHONDIBA NAGOBA LADKE Vs. STATE OF MAHARASHTRA & ANR
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January 12, 2012 |
DHONDIBA NAMDEO DHONDE Vs. STATE OF MAHARASHTRA
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October 22, 2012 |
DHUDKU GANPAT MAHAJAN Vs. PRABHAKAR MADHAVRAO
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August 16, 2012 |
DHUPLAL SON OF TILAKCHAND NAGPURE Vs. STATE OF MAHARASHTRA THROUGH THE POLICE STATION OFFICER
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September 4, 2012 |
DIGAMBAR BHUJANG KAMBLE Vs. STATE OF MAHARASHTRA
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February 28, 2012 |
DIGAMBAR S/O AMBADAS SAMANGAONKAR Vs. GAYABAI W/O GUNA MANDAVGANE
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June 18, 2012 |
DIGAMBAR S/O PANDURANG KADU Vs. STATE OF MAHARASHTRA
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October 25, 2012 |
DIGVIJAY GRAHARACHANA MANDAL SOLAPUR THROUGH ITS PRESIDENT MAMODDIN CHANDSAHEB SHAIKH Vs. STATE OF MAHARASHTRA
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April 10, 2012 |
DIL LTD Vs. ASST. COMMISSIONER OF INCOME TAX
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January 24, 2012 |
DILIP BABRUWAN MANJARE Vs. THE STATE OF MAHARASHTRA
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December 4, 2012 |
DILIP KHITINDRA SYAM Vs. CENTRAL BUREAU OF INVESTIGATION
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June 11, 2012 |
DILIP RAMA KORDE Vs. STATE OF MAHARASHTRA
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August 9, 2012 |
DILIP S/O RAMRAO KHEDEKAR Vs. STATE OF MAHARASHTRA
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August 13, 2012 |
DILIP SHIVAJI BANSODE Vs. STATE OF MAHARASHTRA
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August 6, 2012 |
DILKUSH GUNO VELIP SON OF GUNO VELIP Vs. STATE CUNCOLIM POLICE STATION
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January 5, 2012 |
DINANATH RAMA NAIK Vs. PRABHA RANE
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September 12, 2012 |
DINANATH RAMA NAIK & ORS. (SINCE DECEASED) Vs. PRABHA RANE
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September 26, 2012 |
DINAR TARCAR RESOURCES PVT LTD Vs. REGISTRAR/DISTRICT REGISTRAR
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July 2, 2012 |
DINESH B. CHOKSHI Vs. RAHUL VASUDEO BHATT
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October 17, 2012 |
DINESH B. CHOKSHI Vs. RAHUL VASUDEO BHATT
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October 19, 2012 |
DINESH NARAYAN SHET Vs. GEETA GURUDAS CHARI
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October 15, 2012 |
DINESH PUNDALIK VAIGANKAR Vs. PURDENCIA FERNANDES
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July 31, 2012 |
DINESH RAMESH THAKUR Vs. STATE OF MAHARASHTRA
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March 28, 2012 |
DINESH S/O TUKARAM TELANG Vs. STATE OF MAHARASHTRA
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March 30, 2012 |
DINESH SHANKARRAO Vs. STATE OF MAHARASHTRA
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October 10, 2012 |
DINKAR NILCONTA KAVLEKAR Vs. REVISIONAL AUTHORITY
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February 24, 2012 |
DINKAR S/O DUDHRAM BANTE Vs. MAHARASHTRA STATE ELECTRICITY DISTRIBUTION COMPANY LIMITED
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March 21, 2012 |
DINKAR U. DESAI Vs. COMMISSIONER OF INCOME TAX
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July 3, 2012 |
DIONISIO SEBASTIAO CARDOZO Vs. PROCURADOR DE COMMUNIDADE DE
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July 24, 2012 |
DIPAK Vs. STATE OF MAHARASHTRA
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November 19, 2012 |
DIRECTOR Vs. KISHAN
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January 19, 2012 |
DIRECTOR OF INCOME TAX Vs. CHEMBUR GYMKHANA
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February 13, 2012 |
DIRECTOR OF INCOME TAX Vs. ISHIKAWJIMA HARIMA HEAVY INDS. COMPANY LIMITED
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October 30, 2012 |
DIRECTOR OF INCOME TAX Vs. CREDIT SUISSE FIRST BOSTON (CYPRUS) LTD
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July 9, 2012 |
DIRECTOR OF INCOME TAX Vs. COMMONWEALTH DEVELOPMENT
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July 9, 2012 |
DIRECTOR OF INCOME TAX Vs. GOREGAON SPORTS CLUB
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February 14, 2012 |
DIRECTOR OF INCOME TAX (INTERNATIONAL TAXATION) Vs. BOSTON SCIENTIFIC INTERNATIONAL
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August 1, 2012 |
DIRECTOR OF INCOME TAX (INTERNATIONAL TAXATION) Vs. BALAJI SHIPPING UK LTD
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August 6, 2012 |
DIRECTOR OF IT Vs. BESIX KIER DABHOL SA
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August 30, 2012 |
DIVAKAR SAVLERAM TORNE Vs. SURESH RAFAYAL TORNE
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July 23, 2012 |
DIVISIONAL CONTROLLER, MAHARASHTRA STATE ROAD TRANSPORT CORPORATION Vs. SHAMRAO S/O SITARAM IRPATI
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November 20, 2012 |
DIWAKAR Vs. STATE OF MAHARASHTRA
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April 26, 2012 |
DMITRY ROSNIN S/O VIKTOR SERGEEVICH Vs. REGISTRAR OF COMPANIES PANAJI
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February 16, 2012 |
DNYANESHWAR M. SATAV Vs. JALINDHAR DGONDIBA KHARABI
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September 18, 2012 |
DNYANESHWAR MURLIDHAR KAPILE Vs. STATE OF MAHARASHTRA
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October 31, 2012 |
DNYANESHWAR PATIRAM ALIAS RATIRAJ SHIRBHIYE Vs. DIVISIONAL COMMISSIONER NAGPUR
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January 13, 2012 |
DNYANESHWAR RAVSO SHINDE Vs. ELECTION RETURNING OFFICER ZILLA PARISHAD
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February 2, 2012 |
DOMINGOS FERNANDES Vs. STATE OF GOA
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July 9, 2012 |
DONGREEN RESINS AND CHEMICALS PRIVATE LIMITED Vs. BALAJI FIBER REINFORCE PVT LTD
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October 1, 2012 |
DSJ COMMUNICATION LTD. Vs. DEPUTY COMMISSIONER OF INCOME-TAX
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September 13, 2012 |
DULHARSINGH DAULATSINGH JARHADE Vs. STATE OF MAHARASHTRA
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July 13, 2012 |
DUNDAWWA SHIVAPPA BAGEWADI Vs. STATE OF MAHARASHTRA
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October 8, 2012 |
DWARKESH DIAMONDS PVT LTD Vs. STATE OF MAHARASHTRA
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December 6, 2012 |
DY COLLECTOR & S D O , PONDA SUB-DIVISION, PONDA-GOA Vs. KIRAN MADHAV VAIDHYA
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June 25, 2012 |
E M U LINES PRIVATE LIMITED COMPANY Vs. BLUE OCEAN LINES PVT LTD
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August 24, 2012 |
E S SANJEEVA RAO Vs. CENTRAL BUREAU OF INVESTIGATION
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May 2, 2012 |
EAGLE SORAJ TOWNSHIPS PRIVATE LTD Vs. EAGLE AGROFARM PRIVATE LIMITED
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November 2, 2012 |
EAGLE TRAVEL AGENCY Vs. TATA MOTORS FINANCE LTD
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April 27, 2012 |
EAST ASIA TRADING CO Vs. REGIONAL DIRECTOR, ESI CORP
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February 29, 2012 |
EASTERN SHIP CHANDLERS PVT LTD Vs. MUMBAI KAMGAR SABHA
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March 20, 2012 |
EASTERN STAR HOTELS & RESORTS PVT. LTD Vs. INDRANATH BAGKAR
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October 10, 2012 |
ECO VALLEY FARMS AND FOODS LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
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December 14, 2012 |
EDWARD ALIAS ADWARD PAUL MACHADO Vs. PAWAN KUMAR NAGPAL
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June 12, 2012 |
EKNATH S/O PUNJAJI NAWALE Vs. STATE OF MAHARASHTRA THROUGH ITS SECRETARY URBAN DEVELOPMENT DEPARTMENT MANTRALAYA
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April 30, 2012 |
EMPLOYEES STATE INSURANCE CORPORATION Vs. SUNPRINT INK INDUSTRIES
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June 19, 2012 |
ENERCON (INDIA) LTD Vs. ENERCON GMBH
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October 5, 2012 |
ENGINEERING WORKERS UNION Vs. ZOROASTRIAN AUTOMOBILES PVT LTD
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July 4, 2012 |
ENGINEERS COMBINE Vs. UNION BANK OF INDIA
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July 5, 2012 |
ENPEE EARTHMOVERS Vs. RESOURCES INTERNATIONAL
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December 14, 2012 |
ERIC FERNANDES Vs. BALBIR SINGH CHABRA
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February 3, 2012 |
ERNESTINA PEREIRA Vs. AGNELO CAETANO COLACO
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June 14, 2012 |
ESCOLASTICO MAZARELLO Vs. STACEY MORAES
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September 7, 2012 |
ESLIE NORONHA Vs. J LAMBERT ALMEIDA
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March 2, 2012 |
ESTEFANIA DIAS E PEREIRA Vs. STATE OF GOA, BY THE SECRETARY
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November 1, 2012 |
ETHIOPIAN AIRLINES Vs. A D NOEL HENRIQUES
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February 9, 2012 |
EVA GOMES E. CORREIA Vs. LORGIO ANDRE RODRIGUES
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April 13, 2012 |
EVEREST FLAVOURS LTD Vs. UNION OF INDIA
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March 29, 2012 |
EXECUTIVE ENGINEER Vs. SUBHASH VASUDEV TILVE
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February 3, 2012 |
EXECUTIVE ENGINEER Vs. S P ROKADE
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June 20, 2012 |
EXECUTIVE ENGINEER Vs. VITTHAL MAHIPATI KALE
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June 22, 2012 |
EXECUTIVE ENGINEER Vs. RAGHO S/O LAXMAN BADKAL
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October 23, 2012 |
EXECUTIVE ENGINEER NANDUR MADHMESHWAR CANAL DIVISION VAIJAPUR Vs. STATE OF MAHARASHTRA THROUGH COLLECTOR AURANGABAD
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June 27, 2012 |
EXECUTIVE ENGINEER Vs. R I SHAIKH
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June 20, 2012 |
EXPRESS PUBLICATIONS MADURAI LIMITED Vs. INDIAN EXPRESS NEWSPAPERS MUMBAI LIMITED
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July 26, 2012 |
FARDOON MINOO IRANI Vs. UNION OF INDIA
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March 13, 2012 |
FARID KHAN JABBAR KHAN Vs. WIPRO COMPANY LTD
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March 21, 2012 |
FATI LAXIMAN RAUT Vs. RAMA GOVIND RAUT
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April 23, 2012 |
FATIMA BRAGANZA Vs. HIGH COURT OF JUDICATURE AT BOMBAY
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June 21, 2012 |
FAZALUR REHMAN GULAM NABI Vs. RAZIYA BEGUM SAYYED NATIQUIDDIN KHATIB
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May 4, 2012 |
FELICIDADE BRAGANZA Vs. FRANCISCA MARQUES PEREIRA
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May 17, 2012 |
FELIX OHIMAIN EVBOROKHAI Vs. STATE OF GOA
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March 19, 2012 |
FERANI HOTELS PRIVATE LIMITED Vs. NUSLI NEVILLE WADIA
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July 19, 2012 |
FERANI HOTELS PVT. LTD Vs. NUSLI NEVILLE WADIA
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September 27, 2012 |
FIAT INDIA AUTOMOBILES LIMITED Vs. VIRENDRA SINGH
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October 16, 2012 |
FIDELITY MAGNETICS Vs. COMMISSIONER OF CENTRAL EXCISE
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April 24, 2012 |
FINOLEX CABLES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, PUNE-I
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November 29, 2012 |
FIROZ HYDER SHAIKH ALIAS KALYA FIROZ Vs. COMMISSIONER OF POLICE
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August 28, 2012 |
FIROZ TIN FACTORY Vs. ASSISTANT COMMISSIONER OF INCOME
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March 26, 2012 |
FITNESS POINT HEALTHCARE PVT LTD Vs. UNION OF INDIA
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June 21, 2012 |
FLORENS CONTAINERS INC Vs. ORNATE MULTIMODAL CARRIERS PVT LTD
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August 23, 2012 |
FOMENTO RESORTS AND HOTELS LTD Vs. GUSTAVO RENATO DA CRUZ PINTO
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January 27, 2012 |
FOMENTO RESORTS AND HOTELS LTD Vs. WORKMEN
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June 14, 2012 |
FOMENTO RESORTS AND HOTELS LTD Vs. ROHIDAS NAIK
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March 19, 2012 |
FRANCIS CRUZINHO PINTO Vs. MOZES ANTHONY D SILVA
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March 16, 2012 |
FRANCIS DEVID BATISE Vs. THE STATE OF MAHARASHTRA
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March 27, 2012 |
FRANCIS ESPERANCE Vs. CALANGUTE DON BOSCO WELFARE FOUNDATION
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February 3, 2012 |
FRANCIS ESTROCIO Vs. THE STATE OF GOA
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March 15, 2012 |
FRANCIS S CABRAL Vs. REGIONAL DIRECTOR EMPLOYEES STATE INSURANCE CORPORATION
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March 26, 2012 |
FRANCIS XAVIER LOBO Vs. RAQUELA DE CRUZ E. LOBO
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February 2, 2012 |
FRANCISCO COLACO Vs. THE STATE OF GOA
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April 30, 2012 |
FRANCISCO FONSECA Vs. THE COMMISSIONER, CORPORATION OF CITY OF PANAJI
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June 29, 2012 |
FRANKY MONTEIRO Vs. DIRECTORATE OF EDUCATION GOA
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March 6, 2012 |
FULCHAND DAMAJI ORKE Vs. STATE OF MAHARASHTRA
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August 6, 2012 |
FUTURISTICS OFFSHORE SERVICES AND CHEMICALS LTD. Vs. OIL AND NATURAL GAS CORPORATION LTD.
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September 28, 2012 |
FUTURMAL KAPOORCHAND BORANA R/O MUKKAM POST BANKLI TAHSIL SUMERPUR Vs. STATE OF MAHARASHTRA SECTION OFFICE HOME DEPARTMENT MANTRALAYA MUMBAI
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May 11, 2012 |
G H RAISONI COLLEGE OF ENGINEERING AND MANAGEMENT Vs. ALL INDIA COUNCIL FOR TECHNICAL EDUCATION
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August 9, 2012 |
G S ARORA Vs. STATE OF MAHARASHTRA
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October 18, 2012 |
G. N. GAWADE Vs. STATE OF GOA THROUGH CHIEF SECRETARY
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September 3, 2012 |
G.A.BUILDERS PRIVATE LIMITED Vs. CHEMBUR NISHANT COOPERATIVE HOUSING SOCIETY LIMITED
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November 27, 2012 |
G.S. OILS LTD Vs. STATE OF MAHARASHTRA THROUGH PSO WANI, DIST. YAVATMAL
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October 11, 2012 |
GADDU ZARAUNKAR Vs. VILLAGE PANCHAYAT OF VELIM
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October 19, 2012 |
GADGEBABA HIGH SCHOOL Vs. PANDHARI TUKARAM KAMBLE
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April 2, 2012 |
GAFFAR BILAL MEENA Vs. ITAL CONSTRUCTION
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November 2, 2012 |
GAFFAR S/O SATTARKHAN PATHAN Vs. MARUTRAO S/O TATYABA SARPATE
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February 22, 2012 |
GAJANAN BABURAO SANKPAL Vs. AVINASH BHAUSO KAMBLE
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October 17, 2012 |
GAJANAN GANGARAM PATIL Vs. RELENE PETROCHEMICALS LTD
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September 12, 2012 |
GAJANAN K USKAIKAR Vs. PUNDALIK USKAIKAR
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February 8, 2012 |
GAJANAN S. SAWANT Vs. SUHASINI R. SAWANT
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April 16, 2012 |
GAJANAN S/O NAMDEO KALE Vs. SAKHUBAI W/O. BHIMAJI KHARAT
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March 14, 2012 |
GAJANAN SAZRO GAUDO Vs. GOVERNMENT OF GOA
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April 13, 2012 |
GANDHI ADHIVITIYA COMBINE Vs. CHANDRAVADAN BHARAT MYATRA
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October 5, 2012 |
GANESH ARUN CHAVAN Vs. STATE OF MAHARASHTRA
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September 24, 2012 |
GANESH BHAU SONAWANE Vs. THE STATE OF MAHARASHTRA
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February 1, 2012 |
GANESH BHAU SONAWANE Vs. STATE OF MAHARASHTRA
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February 10, 2012 |
GANESH CHEMICALS Vs. VIRDEV INTERMEDIATES PVT LTD
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August 10, 2012 |
GANESH NILKANTH PATIL Vs. DY COMMISSIONER OF POLICE
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October 5, 2012 |
GANESH S/O RAMESHWAR DESHMUKH Vs. STATE OF MAHARASHTRA
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June 29, 2012 |
GANESH S/O SHALIKRAM KASDEKAR Vs. STATE OF MAHARASHTRA
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July 25, 2012 |
GANESH VISHNU NAIQUE PANVELCAR S/O LATE VISHNU NAIQUE PANVELCAR Vs. JOAO DCRUZ
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July 5, 2012 |
GANESH WAMAN SHEVGAONKAR Vs. MARTAND JAGANNATH MUNGI
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June 21, 2012 |
GANESHAN RAMASWAMY DEVENDRA Vs. MUNICIPAL COMMISSIONER OF GR MUMBAI
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February 29, 2012 |
GANGABAI Vs. JANABAI W/O SOMAJI PATIL
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July 24, 2012 |
GANGABAI VITHAL BADE Vs. STATE OF MAHARASHTRA
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December 14, 2012 |
GANGABAI W/O KRISHNARAO MANDALIK Vs. CHINDHABAI W/O BAPURAO WANGEKAR
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July 24, 2012 |
GANGADHAR VITHOBAJI Vs. STATE OF MAHARASHTRA
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November 22, 2012 |
GANGARAM BALCHANDRA BANDODKAR Vs. CHIEF TOWN PLANNER
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October 4, 2012 |
GANGARAM S/O KRISHNAJI HAZARE Vs. STATE OF MAHARASHTRA THROUGH THE SPECIAL LAND ACQUISITION
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October 22, 2012 |
GANGUBAI W/O BHAGWANRAO PAWATEKAR Vs. KISHANRAO S/O LIMBAJIRAO KADAM
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July 4, 2012 |
GANPAT DNYANOBA GARJE Vs. STATE OF MAHARASHTRA
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February 1, 2012 |
GANPATI YESU KADAM Vs. MUNICIPAL CO-OP BANK
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October 15, 2012 |
GANSHYAM CRISNA KENI Vs. REVISION AUTHORITY (CENTRAL GOVERNMENT) GOVERNMENT OF INDIA, MINISTRY OF MINES
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April 30, 2012 |
GARLICK ENGINEERING Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE
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July 31, 2012 |
GAURAV GUPTA Vs. RADHIKA GUPTA
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July 9, 2012 |
GAURAV GUPTA Vs. RADHIKA GUPTA
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October 1, 2012 |
GAUTAM S/O KASHIRAM PURI Vs. SHILABAI ALIAS SHIVABAI VISHWANATH
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October 4, 2012 |
GAUTAMCHAND Vs. NISHIKANT SON OF NARAYAN SHASTRI
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July 30, 2012 |
GAYATRI PRASAD V DWIVEDI Vs. MAHINDRA AND MAHINDRA FINANCIAL SERVICES LTD
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October 4, 2012 |
GAZI SADUDDIN @ PAPPU S/O. GAZI ZAHEER Vs. STATE OF MAHARASHTRA
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October 23, 2012 |
GENERAL MANAGER WESTERN COALFIELDS LTD Vs. SUMIT MULLICK
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September 28, 2012 |
GENERAL INSURANCE CO. LTD Vs. UMADABI W/O MOHD
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June 19, 2012 |
GHANSHYAM A. PAWAR Vs. CHANDRAKANT S. DESSAI
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April 23, 2012 |
GHANSHYAM K KHABRANI Vs. ASSISTANT COMMISSIONER OF INCOME
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March 12, 2012 |
GHARDA CHEMICALS LIMITED Vs. ER RUTTON KAVASMANEK
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December 20, 2012 |
GIRISH SON OF SANJAY BOLE Vs. STATE OF MAHARASHTRA, THROUGH POLICE STATION
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October 16, 2012 |
GLASSTECH INDUSTRIES (INDIA) PVT. LIMITED Vs. THE WORKMEN, SHREE SAI KRUPA, JANATA SOCIETY & OTHERS
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January 16, 2012 |
GLAXO SMITHKLINE PHARMACEUTICALS LIMITED Vs. MUNICIPAL CORPORATION OF GREATER
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April 25, 2012 |
GLOBAL CEMENTS LTD. Vs. ASSOCIATED CEMENT COMPANIES LTD
|
May 8, 2012 |
GLORIO FABIANO DIAS Vs. STATE OF GOA
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September 14, 2012 |
GMMCO LTD. Vs. UNION OF INDIA
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September 10, 2012 |
GOA BOTTLING CO PVT LTD Vs. DY REGIONAL DIRECTOR EMPLOYEES STATE INSURANCE CORPORATION
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March 20, 2012 |
GOA DAMAN AND DIU KHADI AND VILLAGE INDUSTRIES BOARD THROUGH THE CHIEF EXECUTIVE OFFICER Vs. WILLIAM DCRUZ
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January 6, 2012 |
GOA FOUNDATION Vs. CHIEF WILDLIFE WARDEN FOREST DEPARTMENT
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January 17, 2012 |
GOA FOUNDATION Vs. GOA COASTAL ZONE MANAGEMENT AUTHORITY
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March 19, 2012 |
GOA PORT AND DOCK WORKERS ORGANISATION Vs. MENEZES AND SONS THROUGH ITS PROPRIETOR
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December 17, 2012 |
GOA SHIPYARD LIMITED Vs. SURESH CHANDRA SHARMA
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August 10, 2012 |
GOCULDAS DOSSA AND COMPANY Vs. KIRTIKUMAR MULJI THAKKAR
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August 24, 2012 |
GODAVARI KHORE CANE TRANSPORT CO. Vs. COMMR. OF CENTRAL EXCISE
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September 5, 2012 |
GODREJ AGROVET LTD Vs. STATE OF MAHARASHTRA
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October 25, 2012 |
GODREJ CONSUMER PRODUCTS LIMITED Vs. INITIATIVE MEDIA ADVERTISING
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July 19, 2012 |
GODREJ INDUSTRIES LIMITED Vs. COLIN MARIO REBELLO
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September 18, 2012 |
GOKULDAS KUMBHARJUVENKAR Vs. CHIEF SECRETARY
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September 5, 2012 |
GOKULDAS RAMBHAU RANGARI Vs. STATE OF MAHARASHTRA THROUGH POLICE STATION OFFICER POLICE STATION BABHULGAON
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May 4, 2012 |
GOOD EARTH MINERALS PRIVATE LIMITED Vs. GANNON DUNKERLEY CO LTD
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June 21, 2012 |
GOPAL S/O SAMBHAJI SAMARTH SINCE DECEASED THROUGH LRS Vs. MUKUNDRAO MAHADEO GEDAM
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February 7, 2012 |
GOPAL SHUMSHER RANA Vs. LT GENERAL SHRIDHAR SHUMSHER
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August 2, 2012 |
GOPAL SHUMSHER RANA Vs. LT. GENERAL SHRIDHAR SHUMSHER BAHADUR RANA
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August 1, 2012 |
GOPALDAS KHUSHALDAS PARMAR Vs. SANMUKHLAL P SHAH
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April 27, 2012 |
GOPINATH S/O BABAN PAWAR Vs. STATE OF MAHARASHTRA
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September 11, 2012 |
GOTIRAM Vs. PRAVIN
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January 19, 2012 |
GOVERNMENT OF MAHARASHTRA IRRIGATION DEPARTMENT REPRESENTED BY THE EXECUTIVE ENGINEER KHADAKWASLA HEAD WORKS DIVISION SINCHAN BHAVAN BARNEY ROAD PUNE Vs. ATUR INDIA PRIVATE LIMITED
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March 21, 2012 |
GOVIND K SHET Vs. ADDITIONAL DIRECTOR OF PANCHAYATS
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September 14, 2012 |
GOVIND UMAJI GAI GOPAL Vs. STATE OF MAHARASHTRA
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August 21, 2012 |
GOVIND VITHALRAO JOSHI Vs. STATE OF MAHARASHTRA
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August 21, 2012 |
GRAM PANCHAYAT NAVLAKH UMBRE Vs. UNION OF INDIA
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June 28, 2012 |
GRAMIN VIKAS SHIKSHAN VA KRIDA PRASARAK Vs. KU YAMU NARAYANRAO BIRE
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March 19, 2012 |
GREAT OFFSHORE LTD. Vs. COMMISSIONER OF CUSTOMS (IMPORT), MUMBAI
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February 13, 2012 |
GREIG MIRANDA Vs. STATE OF MAHARASHTRA
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January 6, 2012 |
GRUHA NIRMAN SAHAKARI SANSTHA LTD. Vs. CHANDRAKALA
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May 7, 2012 |
GUERRERO LUGO ELVIA GISSEL Vs. STATE OF MAHARASHTRA
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January 4, 2012 |
GULAB DASHRATH OHOL Vs. STATE OF MAHARASHTRA
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August 3, 2012 |
GULABRAO DAULATRAO YEWALE Vs. MAHARASHTRA STATE
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June 11, 2012 |
GULABRAO S/O. RAMCHNDRA CHAWARDOL Vs. PANDURANG S/O. TUKARAM AMBATKAR
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July 31, 2012 |
GULBANU HASSANALI RUPANI Vs. UNION OF INDIA
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September 28, 2012 |
GULF OIL INDIA LIMITED Vs. TUBE INVESTMENT OF INDIA LIMITED
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August 3, 2012 |
GULRAJ ENGINEERING CONSTRUCTION CO Vs. HOTEL CORPORATION OF INDIA LTD
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September 7, 2012 |
GUNAJI K GOVEKAR Vs. STATE OF GOA
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September 13, 2012 |
GUNAVATI JAGANTH KHANDEPARKAR Vs. ANTONIO BERNARDO COSTA
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March 29, 2012 |
GURDEEPSINGH S/O SURJITSINGH CHABDA Vs. STATE OF MAHARASHTRA THROUGH THE SECRETARY
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August 10, 2012 |
GURUASHISH CONSTRUCTION PVT LTD Vs. COLLECTER OF STAMPS
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April 17, 2012 |
GURUDAS GAONKAR S/O MAHADEV Vs. STATE
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June 21, 2012 |
GURUDAS GOPAL PAI Vs. SPECIAL LAND ACQUISITION OFFICER
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December 13, 2012 |
GURUDAS VASANT NAIK Vs. STATE OF GOA
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February 27, 2012 |
GURUNATH GANESH REDKAR Vs. BALKRISHNA JAIWANT REDKAR
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June 13, 2012 |
GURURAJ DHIRENDRARAO KADIMDIWAN Vs. RAJESH WADHWA
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August 10, 2012 |
GWL PROPERTIES LTD Vs. JAMES MACKINTOSH AND COMPANY PRIVATE
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March 16, 2012 |
H D F C BANK LTD Vs. NEW TECH FORGE AND FOUNDRY LTD
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July 25, 2012 |
H K TANEJA Vs. BIPIN GANATRA
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November 22, 2012 |
H P MEHTA Vs. ANURAG SITES
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October 3, 2012 |
HABIBABI W/O NASIBKHA Vs. REUBAI W/O SHRIPAD JADHAV
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June 19, 2012 |
HAFFKINE BIOPHARMACEUTICALS CORPORATION LTD Vs. PRAKASH SAKHARAM MANE
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September 7, 2012 |
HAFFKINE BIOPHARMACEUTICALS CORPORATION LTD Vs. KESHAV DHANBAHADUR GORKHA
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September 7, 2012 |
HAMID KADIR SHAIKH Vs. STATE OF MAHARASHTRA
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April 18, 2012 |
HANIF ABDUL KADIR Vs. STATE OF MAHARASHTRA
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September 11, 2012 |
HANSA GOSALIA Vs. COMMISSIONER OF CENTRAL EXCISE, THANE-II
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April 16, 2012 |
HANSRAJ SOHANLAL GOUTHI Vs. STANDARD CHARTERED STCI CAPITAL MARKETS LTD
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November 2, 2012 |
HANUMANDAS S/O PANDURANG RAUT Vs. STATE OF MAHARASHTRA HOME DEPARTMENT
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March 19, 2012 |
HANUMANT BAPURAO BAGAL Vs. STATE OF MAHARASHTRA THROUGH THE DEPARTMENT OF COOPERATION MARKETING HAVING OFFICE AT MANTRALAYA MUMBAI
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May 15, 2012 |
HANUMANT P PAWAR Vs. STATE OF MAHARASHTRA
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January 30, 2012 |
HANUMANT SUBHEDAR AND ANOTHER Vs. MRS. FARIDA BI. KHALIFA AND ANOTHER
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August 24, 2012 |
HARICHAND ALIAS HARISHCHANDRA S/O ANANTA ROY Vs. STATE OF MAHARASHTRA
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April 11, 2012 |
HARIDAS S/O PRALHADRAO GHUMARE Vs. STATE OF MAHARASHTRA
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June 20, 2012 |
HARINARAYAN G BAJAJ Vs. STATE OF MAHARASHTRA
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August 28, 2012 |
HARISH MELWANI TRADING IN THE NAME AND STYLE OF M/S H L NATHURMAL WITH OFFICE AT RIZVI CHAMBERS Vs. STATE OF GOA
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March 19, 2012 |
HARISHCHANDRA P. GAUNKAR Vs. ANANT S. NATALKAR
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November 2, 2012 |
HARSH KUMAR KHARE Vs. STATE OF MAHARASHTRA
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May 2, 2012 |
HARSHA MAHENDRA GUTKA Vs. MAHENDRA PREMCHAND SHAH
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May 7, 2012 |
HARSHA MAHENDRA GUTKA @ SHAH Vs. MAHENDRA PREMCHAND SHAH
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June 11, 2012 |
HARSHAD J.CHOKSI Vs. COMMISSIONER OF INCOME TAX
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August 14, 2012 |
HARSHAL Vs. STATE OF MAHARASHTRA
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June 29, 2012 |
HARSHAL DEVELOPERS PVT.LTD Vs. MANOHAR GOPAL BAVDEKAR
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November 26, 2012 |
HARSHAL GULAB SONAWANE Vs. STATE OF MAHARASHTRA
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February 16, 2012 |
HASMUKH NAROTTAM MALKAN Vs. LALIT CHOKHANI
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July 20, 2012 |
HAZEL MERCANTILE LTD. Vs. UNION OF INDIA
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August 6, 2012 |
HEENA KAUSAR Vs. UNION OF INDIA
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October 10, 2012 |
HEM CORPORATION PVT LTD Vs. ITC LIMITED
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April 11, 2012 |
HEMANT CHEMICALS Vs. RIVERSIDE INDUSTRIES LTD
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October 3, 2012 |
HEMANT CHODANKAR Vs. STATE
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May 17, 2012 |
HEMANT DATTATRAYA SILAM Vs. STATE OF MAHARASHTRA
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February 2, 2012 |
HEMANT GANESHPRASAD JAISWAL Vs. MURLIDHAR GOVIND KHADE
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September 18, 2012 |
HEMANT KARMALI Vs. STATE
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October 22, 2012 |
HEMANT KAWADU CHAURIWAL Vs. STATE OF MAHARASHTRA
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July 2, 2012 |
HEMANT S/O WASUDEORAO KALMEGH Vs. MOHD SHAKIL S/O ABDUL AZIZ
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July 3, 2012 |
HEMENDRA RANCHHODDAS MERCHANT Vs. DIRECTOR OF INCOME TAX
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April 2, 2012 |
HEMLATHA VARADAN Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI
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July 30, 2012 |
HEMRAJ S/O SAMPATRAO BHOYAR Vs. STATE OF MAHARASHTRA
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September 25, 2012 |
HERIBERTO FRANCISCO MARIA D'CUNHA ALIAS HARIBERTO D'CUNHA Vs. VICTOR LUIS
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July 13, 2012 |
HETRAM KASHINATH SHENDE Vs. SANGEETA W/O HETRAM SHENDE
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October 3, 2012 |
HILARINA D COSTA Vs. ELVIS TEMUDA
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September 11, 2012 |
HIMANSHU ALIAS HEMANT ALIAS RAJENDRA BHATT Vs. STATE OF MAHARASHTRA
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August 17, 2012 |
HINDALCO INDUSTRIES LTD Vs. ADDITIONAL COMMISSIONER OF INCOME TAX
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December 23, 2012 |
HINDURAO GANPATI MANDHRE Vs. MAHADEO VITTAL MANDHRE
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November 30, 2012 |
HINDUSTAN DORR OLIVER LTD Vs. JET AIRWAYS (INDIA) LIMITED
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November 1, 2012 |
HINDUSTAN PETROLEUM CORPORATION LTD Vs. TEMA INDIA LIMITED, A COMPANY
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October 11, 2012 |
HINDUSTAN PETROLEUM CORPORATION LTD Vs. UNION OF INDIA
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July 10, 2012 |
HINDUSTAN PETROLEUM CORPORATION LTD Vs. SNEH DEEP AUTO CENTRE THROUGH ITS PROPRIETOR
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July 25, 2012 |
HINDUSTAN PETROLEUM CORPORATION LTD Vs. ISGEC
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April 4, 2012 |
HINDUSTAN PETROLEUM CORPORATION LTD Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI
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April 12, 2012 |
HIRABAI VASANT PATIL Vs. SITARAM NAGO ALIAS NAMDEV DAVANE
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July 5, 2012 |
HITENDRASINGH S/O BHUPENDRASINGH Vs. PANJABRAO DESHMUKH KRISHI
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August 16, 2012 |
HITESH LAKHAMSHI SHAH Vs. PRADIP CHINUBHAI SHAH
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August 24, 2012 |
HOLY SPIRIT HOSPITAL Vs. BENJAMIN FERNANDES
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September 7, 2012 |
HOLY WOOD ACADEMY Vs. ALL INDIA COUNCIL FOR TECHNICAL EDUCATION
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December 7, 2012 |
HOMESH ALIAS UMESH S/O VASANTRAO THAMEKAR Vs. STATE OF MAHARASHTRA
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April 12, 2012 |
HOMRAJ HANSARAM BISEN Vs. STATE OF MAHARASHTRA, THROUGH ITS SECRETARY
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November 20, 2012 |
HOTEL SHOBHA Vs. HON'BLE MINISTER
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August 13, 2012 |
HOUSING DEVELOPMENT AND INFRASTRUCTURE LIMITED Vs. MUMBAI INTERNATIONAL AIRPORT PRIVATE LIMITED AND OTHERS
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November 29, 2012 |
HSBC INVEST DIRECT SECURITIES (INDIA) LTD Vs. MANISHABEN GHANSHYABAI PATEL
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March 5, 2012 |
HUMERA SARFARAZ PATEL Vs. SARFARAZ SADIQ PATEL
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August 16, 2012 |
HUSHNA BANO MOHAMED SHAKIR SHAIKH Vs. STATE OF MAHARASHTRA THROUGH GOVT PLEADER
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July 24, 2012 |
HUSSAINALI SHARIF PUNJWANI Vs. BOARD OF TRUSTEES OF THE PORT OF BOMBAY
|
January 18, 2012 |
HUSSEINBHAI M. BAGASRAWALLA Vs. STATE OF MAHARASHTRA
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November 19, 2012 |
HYVA (INDIA) PRIVATE LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS, BELAPUR COMMISSIONERATE
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March 1, 2012 |
I H MEHTA Vs. ASHOK BHARGAV JADHAV
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March 9, 2012 |
I P RODRIGUES Vs. PANAJI PLANNING AND DEVELOPMENT AUTHORITY
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January 6, 2012 |
IAN D'COSTA Vs. STATE OF GOA THROUGH ITS CHIEF SECRETARY GOVERNMENT OF GOA
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July 31, 2012 |
IAN PATTON MACWHANNOL Vs. DELPHIN MENEZES
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December 20, 2012 |
IBRAYA Vs. STATE OF MAHARASHTRA
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August 1, 2012 |
ICICI BANK LIMITED Vs. DENA BANK
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December 12, 2012 |
ICICI BANK LTD Vs. VIKRAM SETH
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January 31, 2012 |
ICICI HOME FINANCE CO. LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX 10(1), MUMBAI
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July 20, 2012 |
IDEAL BUILDERS PVT. LTD. Vs. COMMISSIONER OF S.T., MUMBAI-II
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April 25, 2012 |
IFFCO TOKIO GENERAL INSURANCE CO LTD Vs. SUSHILABAI
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March 15, 2012 |
IGNATIUS TONY PEREIRA Vs. TRAVEL CORPORATION INDIA PVT. LTD
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December 13, 2012 |
ILIYAS HANIF QURESHI Vs. TEMBI MUSLIM JAMAT MASJID TRUST
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November 2, 2012 |
IMC LIMITED Vs. INEOS ABS (INDIA) LIMITED
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September 24, 2012 |
INACIO C. FERNANDES Vs. GIL OSWALD REBEIRO
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June 15, 2012 |
INDERCHAND S/O. HIRAMAN SATTAWAN Vs. STATE OF MAHARASHTRA THROUGH ITS SECRETARY RURAL DEVELOPMENT DEPARTMENT
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March 1, 2012 |
INDIA INFOLINE Vs. JANI CLANCEY AND RICHARDS
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March 5, 2012 |
INDIA INFOLINE LIMITED Vs. SHYAMLAL DAULATRAM VACHHANI
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February 27, 2012 |
INDIABULLS SECURITIES LTD. Vs. SURESH N. PATEL
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March 31, 2012 |
INDIAN ASSOCIATION FOR PROMOTION OF ADOPTION AND CHILD WELFARE Vs. CHRISTOPHER DRURY
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January 13, 2012 |
INDIAN OIL CORPORATION LIMITED Vs. VIJAY AUTOMOTIVE SERVICES INDIAN OIL DEALERS
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August 10, 2012 |
INDIAN PETRO CHEMICALS CORPORATION LTD Vs. AIR INDIA LIMITED
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December 17, 2012 |
INDIVEST PTE LTD Vs. ADDITIONAL DIRECTOR OF INCOME TAX
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March 13, 2012 |
INDO BURMA PETROLEUM CO. LTD Vs. COLLECTOR OF MOTOR SPIRIT SALES TAX
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December 14, 2012 |
INDORAMA SYNTHETICS (INDIA) LTD Vs. UNION OF INDIA
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December 19, 2012 |
INDOWORTH INDIA LTD Vs. COMMISSIONER OF CUSTOMS & CENTRAL EXCISE
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March 28, 2012 |
INDRABAHADUR LALBAHADUR KHATRI Vs. STATE OF MAHARASHTRA
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September 5, 2012 |
INDRAJITSINGH JOGINDERSINGH Vs. STATE OF MAHARASHTRA
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April 10, 2012 |
INDRAPRASTHA PREMISES (P) LTD. Vs. UOI
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February 2, 2012 |
INDRAPURAM RESORT APARTMENTS Vs. RAMNIKLAL A. JAIN
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October 5, 2012 |
INDU RAMCHANDRA KHANVILKAR Vs. SLUM REHABILITATION
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March 19, 2012 |
INDUMATI PARSHURAM SHIRODKAR Vs. CHAPEL OF HOLY CROSS
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April 25, 2012 |
INDUR KARTAR CHHUGANI Vs. STATE OF MAHARASHTRA
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September 27, 2012 |
INDUS ENGINEERING CO Vs. ENGINEERING PROJECTS INDIA LTD
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July 25, 2012 |
INDUSIND MEDIA AND COMMUNICATION LTD Vs. TELECOM DISPUTES SETTLEMENT AND APPELATE TRIBUNAL
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June 19, 2012 |
INOX AIR PRODUCTS LTD Vs. COMMISSIONER OF CENTRAL EXCISE & CUSTOMS, NAGPUR
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July 9, 2012 |
INSTA EFFECTS Vs. UJWALA ADVERTISING AND MARKETING PVT. LTD.
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May 3, 2012 |
INSTA EFFECTS Vs. ANIL KAVLEKAR PROPRIETOR INSTA EFFECTS EAST WING
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May 3, 2012 |
IQBAL Vs. STATE OF MAHARASHTRA
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April 19, 2012 |
IQBAL MUNNAF SAYYED Vs. ASST COMMISSIONER OF POLICE
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November 27, 2012 |
IQBAL SIKANDAR PATHAN Vs. COMMISSIONER OF POLICE
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June 27, 2012 |
IRENE BARBOSA Vs. FRANCIS THOMAS GONSALVES
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February 3, 2012 |
IRFAN IBRAHIM QADRI Vs. MEDHA GADGIL
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November 6, 2012 |
IRSHAD IRTIZA HUSSAIN Vs. UNION OF INDIA
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June 21, 2012 |
ISE SECURITIES & SERVICES LTD Vs. POWER FLOW SECURITIES CO.
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December 19, 2012 |
ISE SECURITIES & SERVICES LTD Vs. NAVI MUMBAI MUNICIPAL CORPN
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January 17, 2012 |
ISHWAR Vs. STATE OF MAHARASHTRA
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August 31, 2012 |
ISHWAR GANPAT MACHHI Vs. STATE OF MAHARASHTRA
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December 16, 2012 |
ISHWAR GANPAT MACHHI Vs. STATE OF MAHARASHTRA
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December 10, 2012 |
ISHWARBHAI NARAYAN MAKWANA Vs. STATE OF MAHARASHTRA
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December 5, 2012 |
ISMAIL MEHABOOB SHAIKH Vs. DABADA SHIVRAM SALAVE
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February 29, 2012 |
ISTIQUE AHEMED M YUSUF SHAIKH Vs. STATE OF MAHARASHTRA
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December 5, 2012 |
ITC LIMITED Vs. CANARA BANK
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December 6, 2012 |
ITM TRUST Vs. EDUCATE INDIA SOCIETY
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July 20, 2012 |
IVY C DA CONCEICAO Vs. STATE OF GOA THROUGH ITS CHIEF SECRETARY
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July 25, 2012 |
IVY C DA CONCEICAO Vs. STATE OF GOA THROUGH ITS CHIEF SECRETARY HAVING HIS OFFICE AT SECRETARIAT
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August 14, 2012 |
J D ORGOCHEM LTD Vs. DYES AND CHEMICAL WORKERS UNION
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March 31, 2012 |
J L BAPTISTA Vs. STATE OF GOA REP BY EXECUTIVE ENGINEER
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July 20, 2012 |
JABIL CIRCUIT INDIA PRIVATE LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
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March 21, 2012 |
JAFAR MUNSHIALI RAJA ALI Vs. THE STATE OF MAHARASHTRA
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July 25, 2012 |
JAGAN GANPATRAO TAKLIKAR Vs. UNION OF INDIA
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November 30, 2012 |
JAGAN S/O MAHADEO GAULI Vs. STATE OF MAHARASHTRA
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October 16, 2012 |
JAGDEO SUKHDEV HIROLE THROUGH L RS Vs. DIVISIONAL CONTROLLER MAHARASHTRA STATE ROAD TRANSPORT CORPORN AKOLA
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May 11, 2012 |
JAGDISH BALARAM NARANGIKAR Vs. STATE OF MAHARASHTRA
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May 3, 2012 |
JAGDISH KUMAR RAMBABU JAT Vs. STATE OF MAHARASHTRA
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November 26, 2012 |
JAGDISH SHRIRAM PODDAR Vs. STATE OF MAHARASHTRA THROUGH COLLECTOR
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August 9, 2012 |
JAGDISH SOLANKI Vs. STATE OF GOA THROUGH CHIEF SECRETARY SECRETARIAT
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April 4, 2012 |
JAGJEET SINGH Vs. STATE OF MAHARASHTRA
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December 11, 2012 |
JAGNATH TUKARAM JADHAV Vs. NATHU TUKARAM JADHAV
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January 24, 2012 |
JAGSHI K SHAH Vs. SHAAN BUILDERS PVT LTD
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May 2, 2012 |
JAGSON INTERNATIONAL LTD Vs. OIL AND NATURAL GAS CORPORATION LTD
|
August 17, 2012 |
JAI JAGDAMBA BAHU UDDESHIYA SANSTHA SARJAPUR Vs. STATE OF MAHARASHTRA
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July 25, 2012 |
JAI LAXMI CONSTRUCTIONS Vs. JAYDATT KSHIRSAGAR
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August 6, 2012 |
JAI LAXMI CONSTRUCTIONS Vs. STATE OF MAHARASHTRA
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August 6, 2012 |
JAIDEV ARJUN VENGURLENCAR Vs. CAPT OF PORTS GOA
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July 2, 2012 |
JAIN SAHAKARI BANK LTD Vs. BHARTI JOSHI
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November 27, 2012 |
JAIPRAKASH STRIPS LTD Vs. UNION OF INDIA
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March 15, 2012 |
JAIRAJ KANTILAL SONAWALA Vs. THE MAHARASHTRA REVENUE TRIBUNAL
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November 1, 2012 |
JAIRAM ANANT MANDREKAR Vs. SRIMATI ARJUN GHATWAL THROUGH HER LEGAL HEIRS
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February 24, 2012 |
JAIWANTI D GHADI Vs. MANOHAR B GHADI
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April 13, 2012 |
JAMALUDDIN ABDULA MUKADAM Vs. ALLIMIYA SHAIKH AHMED BANGI
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December 5, 2012 |
JAMATUL MUSLIMIN JAMA MASHID Vs. ALLIMIYA SHAIKH AHMED
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December 5, 2012 |
JAMES TONER BRITISH NATIONAL Vs. STATE OF GOA
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July 23, 2012 |
JANARDAN DAJI NAIK Vs. MAHIM CAUSEWAY MACHHIMAR CO OP HOUSING SOCIETY LTD
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January 5, 2012 |
JANKIBAI JAISWAL BAHU UDHESIYA Vs. NAGPUR IMPROVEMENT TRUST
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October 5, 2012 |
JANUM NARAYAN GAUNKAR Vs. AUDHUTH M.TIMBLO
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February 14, 2012 |
JASMIN JIGARALIRUPANI Vs. MAHARASHTRA UNIVERSITY OF HEALTH
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December 21, 2012 |
JAY SECURITY SERVICES Vs. REGIONAL PROVIDENT FUND COMMISSIONER
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February 9, 2012 |
JAYA RAMA GAUDA Vs. STATE OF MAHARASHTRA
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December 11, 2012 |
JAYANT BINOD AGRAWAL Vs. NIRMALKUMAR HARIPRASAD JEJANI
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April 11, 2012 |
JAYANT BINOD AGRAWAL ORISSA) Vs. NIRMALKUMAR HARIPRASAD JEJANI
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April 14, 2012 |
JAYANT MADHUKAR PADBIDRI Vs. SARVOTTAM NARCINVA KAMAT
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March 12, 2012 |
JAYANTILAL HIRALAL PATEL Vs. DHANLAXMI KANTILAL PATEL
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August 6, 2012 |
JAYAVANTI DAWOOD KHALFE Vs. PUSHPA RAMDAS
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July 20, 2012 |
JAYAWANTRAO PUNDLIKRAO JADHAV AND SHIVAJI LAXMAN SAHANE Vs. ELECTION COMMISSIONER AND ORS.
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November 30, 2012 |
JAYESH DAYARAM BHOIR Vs. STATE OF MAHARASHTRA,THROUGH THE SECRETARY
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June 11, 2012 |
JAYRAJ DEVIDAS Vs. STATE OF MAHARASHTRA
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February 21, 2012 |
JAYSUKH RAGHLA PATEL Vs. LAND ACQUISITION OFFICER
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August 17, 2012 |
JAYWANT BALKRISHNA SAIL Vs. STATE OF MAHARASHTRA
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June 25, 2012 |
JCL INTERNATIONAL LTD Vs. BHARAT PETROLEUM CORPORATION LTD
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February 13, 2012 |
JCL INTERNATIONAL LTD Vs. BHARAT PETROLEUM CORPORATION LTD
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December 13, 2012 |
JEEVAN KAPURCHAND BAFANA Vs. STATE OF MAHARASHTRA
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April 27, 2012 |
JEEVAN KASHINATH PATIL Vs. STATE OF MAHARASHTRA
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September 25, 2012 |
JEEVAN S/O ABAJIRAO GHOGRE PATIL Vs. MAYOR NANDED WAGHALA MUNICIPAL CORPORATION NANDED DISTRICT NANDED
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May 11, 2012 |
JEEVANJYOTI KRIDA AND SHIKSHAN Vs. STATE OF MAHARASHTRA
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September 10, 2012 |
JEEVANJYOTI KRIDA AND SHIKSHAN PRASARAK MANDAL Vs. STATE OF MAHARASHTRA
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September 11, 2012 |
JER RUTTON KAVASMANECK Vs. GHARDA CHEMICALS LIMITED
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December 20, 2012 |
JER RUTTON KAVASMANECK ALIAS JER JAWHAR THADANI Vs. GHARDA CHEMICALS LTD
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March 20, 2012 |
JET AIRWAYS Vs. MUNICIPAL CORPORATION OF GR MUMBAI
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March 29, 2012 |
JILANIYA Vs. STATE
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June 22, 2012 |
JIMMY J. DARUWALLA Vs. CENTRAL BUREAU OF INVESTIGATION
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July 4, 2012 |
JINRAJ ESTATE PVT LTD Vs. NAGPUR IMPROVEMENT TRUST
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June 28, 2012 |
JITENDRA BABURAO PATIL Vs. STATE OF MAHARASHTRA
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July 3, 2012 |
JITENDRA RAGHURAJ DESHPRABHU Vs. VASUDEO RAJENDRA DESHPRABHU
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June 13, 2012 |
JITENDRA SHANTILAL THALESAR Vs. STATE OF MAHARASHTRA
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April 27, 2012 |
JOAO NECESSIDADE ROOQUE ANTONIO Vs. VAMAN GOVIND LOTLIKAR
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December 21, 2012 |
JOAQUIM ALEX DCOSTA Vs. ALLYWN DSOUZA
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November 2, 2012 |
JOAQUIM INACIO MANUEL DIAS Vs. MILAGRES FERNANDES
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February 23, 2012 |
JOAQUIM L DIAS S/O JOSE DIAS Vs. BAPTIST COELHO S/O JOAO XAVIER COELHO
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June 21, 2012 |
JOAQUIM L DIAS S/O JOSE DIAS Vs. BAPTIST COELHO S/O JOAO XAVIER COELHO
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May 11, 2012 |
JOAQUINA D COSTA Vs. ALEX D COSTA
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March 16, 2012 |
JOHN PHILIP PEREIRA Vs. STATE OF GOA
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October 23, 2012 |
JOSE FARIA ALIAS TAMBDO Vs. BRUNO BRAGANZA PEREIRA
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December 6, 2012 |
JOSE RODRIGUES Vs. AVELINO MASCARENHAS
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February 7, 2012 |
JOSH S/O C MATHEW Vs. STATE OF MAHARASHTRA
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March 2, 2012 |
JSW ISPAT STEEL LIMITED Vs. JEUMONT ELECTRIC
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September 14, 2012 |
JUGALKISHORE KANHAYYALAL KHANDELWAL Vs. RADHESHYAM BIHARILAL KHANDELWAL
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February 3, 2012 |
JULIE JAYESH SHAH HINDU, INDIAN INHABITANT Vs. JAYESH TRILOK KUMAR SHAH
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November 1, 2012 |
JULIO FERNANDES Vs. STATE OF GOA THROUGH ITS CHIEF SECRETARY SECRETARIAT
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February 13, 2012 |
JYOTHI L CONCAR Vs. REVISIONAL AUTHORITY CENTRAL GOVERNMENT MINISTRY OF MINES
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March 1, 2012 |
JYOTI BABASAHEB CHORGE Vs. STATE OF MAHARASHTRA
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October 3, 2012 |
JYOTI BHAGWAT THANE Vs. MEERABAI SURESH DHAWALE
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January 24, 2012 |
JYOTI DEORAO MHASKE Vs. STATE OF MAHARASHTRA
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March 30, 2012 |
JYOTI SUBHASH BHANSALE Vs. COLLECTOR, COLLECTORATE OFFICE
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September 24, 2012 |
JYOTI SURESHRAO SALUNKE Vs. HONBLE CHIEF MINISTER STATE OF MAHARASHTRA
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April 4, 2012 |
JYOTI W/O RAJKUMAR SAHAJWANI Vs. SADHU S/O SAFARMAL MANJANI
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September 13, 2012 |
JYOTIRLING EDUCATION SOCIETY Vs. JAI HANUMAN SHIKSHAN SANSTHA
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June 13, 2012 |
K D MEHRU ADULT Vs. COSMOS BRANDS DISTRIBUTORS PVT LTD
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June 19, 2012 |
K M ALI ALIAS ALLI KHAN Vs. HAYAD SAB BEPARI
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August 24, 2012 |
K S NAIR Vs. SAVITHA S NAIR
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October 30, 2012 |
K VIDYASAGAR S/O BALSUBRAMANYAAM PILLAI Vs. SAU SHOBHA W/O VIDYASAGAR PILLAI
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April 23, 2012 |
KA NTHIRAM S/O MAROTRAO WASNIK Vs. STATE OF MAHARASHTRA
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October 11, 2012 |
KADAMBA TRANSPORT CORPORATION LTD Vs. PANDARI SITARAM AIKAR
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July 20, 2012 |
KADAR SATTAR SOLANKI Vs. STATE OF MAHARASHTRA
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November 30, 2012 |
KAIL LIMITED Vs. SAHEBRAO DESHMUKH CO-OPERATIVE BANK LTD
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March 6, 2012 |
KAILAS AMBAJI MHASKE Vs. STATE OF MAHARASHTRA
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February 29, 2012 |
KAILAS S/O JAGANNATHRAO KHARJULE Vs. STATE OF MAHARASHTRA THROUGH THE SECRETARY OF MINISTRY OF HOME DEPARTMENT
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August 17, 2012 |
KAILAS S/O SHIVLING JAGTAP Vs. AVINASH S/O VASANTRAO ZARKAR
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January 20, 2012 |
KAILASH Vs. AMOL
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December 7, 2012 |
KAILASH NATH & ASSOCIATES Vs. GIRDHAR GOPAL SUREKA
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August 16, 2012 |
KAILASH S/O JAGDEO GADE Vs. STATE OF MAHARASHTRA
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September 25, 2012 |
KAILASHNATH Vs. VITHOBA V N PANVELCAR
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March 2, 2012 |
KAKASAHEB HARIBHAU KAMBLE Vs. STATE OF MAHARASHTRA
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June 25, 2012 |
KAKDYA PATTU KAKARA Vs. STATE OF MAHARASHTRA
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January 19, 2012 |
KALPANA Vs. ASHA
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October 12, 2012 |
KALPANA MUNISH BUMB Vs. JOINDRE CAPITAL SERVICES LTD
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September 25, 2012 |
KALPANA SAROJ SHUKLA Vs. STATE OF MAHARASHTRA
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March 2, 2012 |
KALPVRUKSHA TUB WELL COMPANY Vs. SOU ANJANA MAHAVIT PATIL
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August 1, 2012 |
KALU ALIAS SHARWANSINGH MANOHARSINGH SHEKHAWAT Vs. STATE OF MAHARASHTRA
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April 24, 2012 |
KALYAN ALIAS DALYA SHIVA SHINDE Vs. STATE OF MAHARASHTRA
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November 20, 2012 |
KALYANI SANGAPPA SADASHIVAPPA Vs. STATE OF MAHARASHTRA
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January 19, 2012 |
KALYANSINH K. KUMPAVAT Vs. PRASHANT J. PATEL
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September 24, 2012 |
KAMAL AHMED MOHAMMED VAKIL Vs. STATE OF MAHARASHTRA
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December 10, 2012 |
KAMAL AHMED MOHAMMED VAKIL Vs. STATE OF MAHARASHTRA
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November 26, 2012 |
KAMAL DURGANAND PAGI Vs. DURGANAND ALIAS GURU PAGI
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April 26, 2012 |
KAMAL M KANOJIYA Vs. STATE OF MAHARASHTRA
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July 19, 2012 |
KAMALAM P THILAKAN Vs. VITHALA NARAYANA SHETTY
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January 12, 2012 |
KAMALUDIN SUMANI Vs. MANUEL BARRETO XAVIER
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February 3, 2012 |
KAMLA HOUSING Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY
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January 23, 2012 |
KAMLAKAR MOTIRAM SATVE Vs. STATE OF MAHARASHTRA
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February 22, 2012 |
KAMLESH S/O PRTAPBHAL THAKKAR Vs. STATE OF MAHARASHTRA
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November 1, 2012 |
KAMLYA DEHU WAGHMARE Vs. STATE OF MAHARASHTRA
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February 3, 2012 |
KAMUD DRUGS PVT LTD Vs. STATE OF MAHARASHTRA THROUGH GOVERNMENT PLEADER
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July 4, 2012 |
KANCHAN VILAS KUMBHAR Vs. STATE OF MAHARASHTRA
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February 23, 2012 |
KANHAYYA TRADERS Vs. STATE OF MAHARASHTRA
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July 25, 2012 |
KANSAN COMMUNICATIONS PVT LTD Vs. MAHANAGAR TELEPHONE NIGAM LTD
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July 30, 2012 |
KANTILAL VASANJI CHHEDA Vs. VRAJESH KANTILAL PATEL
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October 19, 2012 |
KAPIL CHOPRA Vs. KUNAL DESHMUKH
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September 6, 2012 |
KARAM CHAND THAPAR Vs. HINDUSTAN CONSTRUCTION COMPANY LTD
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May 4, 2012 |
KARAN DEVELOPERS Vs. MUNICIPAL CORPORATION OF THE CITY
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September 10, 2012 |
KARAN SAHGAL Vs. LAKME LEVER PRIVATE LIMITED
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February 13, 2012 |
KARIM HASAN PATEL Vs. STATE OF MAHARASHTRA
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January 20, 2012 |
KASHINATH JAIRAM SHETYE Vs. RAMAKANT MAHADEV SAWANT
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December 20, 2012 |
KASHINATH JAIRAM SHETYE Vs. STATE OF GOA
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September 5, 2012 |
KASHINATH S/O BALA BAKALE Vs. BUDHA S/O FAKIRCHAND BAKALE
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March 19, 2012 |
KASHINATH SHETYE Vs. PUBLIC INFORMATION OFFICER
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December 14, 2012 |
KASHINATH S/O SUKHLAL PATIL Vs. VAZIRABAI W/O KARIMODDIN SHAIKH
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June 27, 2012 |
KASHIRAM MAHADEO AKRE Vs. NTPC LTD MOUDA
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February 23, 2012 |
KASHIRAM S/O TIRAN BOPCHE Vs. RAMESH S/O MOTIRAMJI PATIL
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July 13, 2012 |
KASHMIRA ROBERT LOBO NEE KASHMIRA SOLI BATIWALA Vs. SOLI BAHADURJI BATIWALA
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February 3, 2012 |
KASTURMAL DALSUKH DHARMASHALA Vs. SHANTIDEVI LAXMINARAYAN AGRAWAL
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October 3, 2012 |
KATARE SPINNING MILLS LIMITED Vs. KOTAK MAHINDRA BANK LIMITED
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May 8, 2012 |
KATARE SPINNING MILLS LIMITED Vs. KOTAK MAHINDRA BANK LIMITED
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February 8, 2012 |
KAUSA EDUCATION AND CHARITABLE TRUST Vs. MAHARASHTRA STATE INFORMATION COMMISSION NAVI
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January 8, 2012 |
KAUSALYABAI KISAN CHAVAN Vs. SAKHARAM NAMDEO GAIKWAD
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July 13, 2012 |
KAUSALYABAI KISAND DHANDE Vs. FAKIRA DAULA TADVI
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June 21, 2012 |
KAVAS KHURSHAD NARIMAN Vs. CYRUS BEHRAM IRANI
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February 13, 2012 |
KAWADU SAKHARAM CHAUDHARY Vs. M.S.R.T.C.
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October 20, 2012 |
KEDAR RAMAKANT KAKODKAR Vs. AUDUTH TIMBLO
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June 26, 2012 |
KESHAV CHANDRAPRAKASH CHAUHAN Vs. STATE OF MAHARASHTRA
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October 15, 2012 |
KHADI AND VILLAGE INDUSTRIES COMMISSION Vs. JEROO PORUS KARAI
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March 1, 2012 |
KHAITAN CHEMICALS AND FERTILIZERS LTD. Vs. UNION OF INDIA
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March 27, 2012 |
KHALID ABDUL RAZAK KAZI Vs. STATE OF MAHARASHTRA
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April 26, 2012 |
KHALIL HAJI BHOLUMIYA SALAR Vs. PARVEEN
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August 7, 2012 |
KHANAPUR TALUKA CO-OP. SHIPPING MILLS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, PUNE-II
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July 4, 2012 |
KHAYTI GIRISH PURNIMA KULKARNI Vs. COLLEGE OF ARCHITECTURE
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June 11, 2012 |
KHUSHNUMA IBRAHIM KHAN Vs. ASADULLAH KHAN ALIAS SAMEER KHAN
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October 9, 2012 |
KILLICK NIXON LIMITED Vs. DCIT CENTRAL CIRCLE
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March 6, 2012 |
KING EDWARD MEMORIAL HOSPITAL Vs. SURESH D. GAIKWAD
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December 12, 2012 |
KINGFISHER AIRLINES LIMITED Vs. CAPT. PRITHVI MALHOTRA
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November 20, 2012 |
KIRAN NATTHU PATIL Vs. STATE OF MAHARASHTRA
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November 6, 2012 |
KIRAN RAMCHANDRA SURYAVANSHI Vs. STATE OF MAHARASHTRA
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January 3, 2012 |
KIRAN S/O DINKAR PATIL Vs. STATE OF MAHARASHTRA
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November 20, 2012 |
KIRAN S/O NARHARI WATTAMWAR Vs. COLLECTOR NANDED DISTRICT NANDED
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May 7, 2012 |
KIRON B DHINGRA Vs. UNION OF INDIA
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February 3, 2012 |
KISAN Vs. STATE OF MAHARASHTRA
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January 23, 2012 |
KISANRAO S/O RAGHVENDRARAO KULKARNI Vs. SUNIL S/O VYANKATRAO KULKARNI
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November 6, 2012 |
KISHAN CHHELARAM MANIK Vs. STATE BANK OF INDIA
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June 19, 2012 |
KISHAN CHHELARAM MANIK Vs. STATE BANK OF INDIA
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July 19, 2012 |
KISHOR Vs. STATE OF MAHARASHTRA
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March 20, 2012 |
KISHOR PANDURANG GARAD Vs. STATE OF MAHARASHTRA
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July 13, 2012 |
KISHOR RAMBHAU KINKAR Vs. STATE OF MAHARASHTRA
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November 6, 2012 |
KISHOR S/O RAVINDRA ZOPE Vs. STATE OF MAHARASHTRA
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September 4, 2012 |
KISHOR TANAJI KHARAT Vs. DIVISIONAL COMMISSIONER
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September 11, 2012 |
KISHORE ALIAS SUNDAR Vs. ARCHANA W/O KISHORE
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August 13, 2012 |
KISHORE SINGNAPURKAR Vs. STATE OF MAHARASHTRA
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July 9, 2012 |
KISHORE WADHWANI Vs. STATE OF MAHARASHTRA
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February 13, 2012 |
KO-EXPO CONSULTANTS Vs. M.C. SHAH
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April 27, 2012 |
KOHINOOR CTNL INFRASTRUCTURE COMPANY PRIVATE LIMITED Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI
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July 9, 2012 |
KOLHAPUR DISTRICT BANK EMPLOYEES UNION, KOLHAPUR Vs. KOLHAPUR DISTRICT CENTRAL CO
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February 29, 2012 |
KOMAL Vs. VITTHAL DHANJI SURYAWANSHI
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August 8, 2012 |
KONKAN RAILWAY CORPORATION LTD. Vs. BAINDS ASSOCIATES
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February 17, 2012 |
KOTAK SECURITIES LTD Vs. GAURAV GOEL
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August 31, 2012 |
KRISHNA GANPAT KAREKAR Vs. PRADIP JANARDAN MANGAONKAR
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October 29, 2012 |
KRISHNA MISHRA Vs. CENTRAL BOARD OF FILM CERTIFICATION
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September 28, 2012 |
KRISHNA NONU NAIK Vs. DEV RAVALNATH
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June 12, 2012 |
KRISHNA S/O SUDAM SHINDE Vs. STATE OF MAHARASHTRA
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April 4, 2012 |
KRISHNAN VENUGOPAL Vs. ANTONIO JOAO A. BRAGANZA
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September 5, 2012 |
KRISHNANATH FONDU ZULMI Vs. THE STATE OF GOA
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April 10, 2012 |
KRITIKA NAGPAL Vs. GEOJIT FINANCIAL SERVICES LTD.
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September 17, 2012 |
KRUSHNAJI Vs. AMOL
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October 8, 2012 |
KU KAMNA D/O SATYANARAYAN HANDIBAG Vs. SATYANARAYAN S/O CHATRABHUJ HANDIBAG
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July 26, 2012 |
KU MANDA JAYAPRADA D/O JOHN Vs. CHIEF EXECUTIVE OFFICER
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February 14, 2012 |
KU. SUMAN VISHNU PATHAK Vs. USHA W/O PRABHAKARRAO KOPARKAR
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October 29, 2012 |
KUMAR J. SUJAN Vs. STATE OF MAHARASHTRA
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November 5, 2012 |
KUMUD PAGI D/O KUSHALI PAGI Vs. GURUDAS SHET GAONKAR
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May 8, 2012 |
KUNDA PRAKASH SINAI KARAPURKAR Vs. VIJAY BALKRISHNA KARAPURKAR
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January 12, 2012 |
KUNDAN INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, THANE-II
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September 3, 2012 |
KUWARLAL SON OF CHANDULAL PATLE Vs. STATE OF MAHARASHTRA
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February 27, 2012 |
L AND K ASSOCIATES Vs. KOSHY BUILDERS PVT LTD
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June 15, 2012 |
LAHU GOVIND SHINGARE Vs. STATE OF MAHARASHTRA
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June 11, 2012 |
LAKH ENTERPRISES Vs. AGAR DISTRIBUTORS
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October 29, 2012 |
LAL SAHEB MAHANAND PAL Vs. STATE OF MAHARASHTRA
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February 1, 2012 |
LALIT Vs. VANDANA AND ORS.
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March 4, 2012 |
LALITKUMAR HIMMATLAL SHAH Vs. STATE OF MAHARASHTRA
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May 10, 2012 |
LAMMIBAI SHANTARAM DOKE Vs. STATE OF MAHARASHTRA
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August 17, 2012 |
LAND ACQUISITION OFFICER Vs. MULLA ABDUL SAMAD
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April 18, 2012 |
LAND ACQUISITION OFFICER Vs. P S RAM
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April 18, 2012 |
LAND ACQUISITION OFFICER Vs. JOAO FILIPE FERNANDES
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January 10, 2012 |
LAND ACQUISITION OFFICER, PWD (CELL), PANAJI, GOA Vs. FILOMENA THEREZA LEITAO
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May 8, 2012 |
LAND ACQUISITION OFFICER, SOUTH GOA SUB DIVISION, QUEPEM Vs. JOAQUIM ANTONIO RODRIGUES
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January 12, 2012 |
LARSEN & TOUBRO LIMITED Vs. COMMISSIONER OF INCOME-TAX
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September 5, 2012 |
LARSEN AND TOUBRO LIMITED Vs. BALASAHEB SHANKAR KOLI
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August 28, 2012 |
LARSEN AND TOUBRO LTD Vs. STATE OF MAHARASHTRA
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September 28, 2012 |
LARSEN AND TOUBRO LTD Vs. ANTONY JOKIM PATEKAR
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August 28, 2012 |
LARSEN AND TOUBRO LTD Vs. COMMISSIONER OF INCOME TAX
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June 15, 2012 |
LATA DINANATH NAIK Vs. PRABHA RANE
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September 12, 2012 |
LATA RAMCHANDRA UBALE Vs. RAMCHANDRA SHANKAR UBALE
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May 8, 2012 |
LATE GULABSINGH NAIK Vs. VILAS BALIRAM PAWAR
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June 29, 2012 |
LATUR GORAKSHAN TRUST Vs. STATE OF MAHARASHTRA
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July 25, 2012 |
LAURENTE MASCARENHAS Vs. JOSE C PEREIRA
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August 14, 2012 |
LAXIMONA SANVLO SHETKAR Vs. NANU BABAL SHETKAR
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February 16, 2012 |
LAXMAN ALIAS LAXMAYYA Vs. STATE OF MAHARASHTRA
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May 11, 2012 |
LAXMAN ALIAS LAXMAYYA GANGARAM ZINNA C/O ZINNA NARSAIAH SATHEARAM MONDAL MASALPUR Vs. STATE OF MAHARASHTRA
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May 9, 2012 |
LAXMAN BAPURAO GHAIWANE Vs. STATE OF MAHARASHTRA
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August 6, 2012 |
LAXMAN CANDOLKAR Vs. THE VILLAGE PANCHAYAT OF CANDOLIM
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January 25, 2012 |
LAXMAN GANPAT PAREKAR Vs. STATE OF MAHARASHTRA
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October 8, 2012 |
LAXMAN JAIRAM MALVANKAR Vs. RESHMA RAMESH NARVEKAR
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May 23, 2012 |
LAXMAN MAHADU CHOUDHARY Vs. STATE OF MAHARASHTRA
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August 10, 2012 |
LAXMAN RAMCHANDRA KAMBLE Vs. STATE OF MAHARASHTRA
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October 5, 2012 |
LAXMAN S/O MAROTI ITKARE Vs. NARAYAN S/O TATAYARAO DESHMUKH
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June 11, 2012 |
LAXMANRAO MANOHARRAO DABIR Vs. SHIVRAM DHONDIBA
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July 2, 2012 |
LAXMI BHARAT BAVISE WIDOW Vs. PERMANENT MAGNETS LTD
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February 23, 2012 |
LAXMI VENTURES (BOMBAY) (P.) LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
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August 30, 2012 |
LAXMIBAI W/O DHANRAJ MOON Vs. STATE OF MAHARASHTRA
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March 29, 2012 |
LAXMICHAND JAGSHI VORA Vs. COMMISSIONER OF INCOME TAX
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October 29, 2012 |
LAXMIDAS THAKKAR Vs. STATE GOVERNMENT OF MAHARASHTRA
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March 21, 2012 |
LESLIE DAVID ISAAC Vs. BAHADUR BAPUJI SANJANA
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April 9, 2012 |
LIFE CARE MEDICO MEDICAL AND GENERAL STORES Vs. COMMISSIONER OF FOOD AND DRUG ADMINISTRATION STATE OF MAHARASHTRA
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April 2, 2012 |
LILABAI Vs. STATE OF MAHARASHTRA
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October 5, 2012 |
LILIA DIAS Vs. CRISTINA VIRGINIA GOMES
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May 4, 2012 |
LKP FINANCE LTD Vs. INTERNATIONAL ASSET RECONSTRUCTION CO PVT LTD
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November 21, 2012 |
LOKESH KIRAN KUMAR SHAH Vs. SHRADDHA LOKESH SHAHS
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August 31, 2012 |
LOKESH KIRANKUMAR SHAH Vs. SHRADDAH LOKESH SHAHA
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August 13, 2012 |
LOREAL INDIA PVT. LTD Vs. UNION OF INDIA
|
August 21, 2012 |
LUIZA FERNANDES AND 4 ORS. Vs. STATE OF GOA, THROUGH ITS CHIEF SECRETARY AND 3 OTHERS
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January 18, 2012 |
LUPIN LIMITED Vs. JOHNSON & JOHNSON
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August 13, 2012 |
M B USGAONKAR Vs. LAND ACQUISITION OFFICER
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June 26, 2012 |
M M YARDI Vs. BANK OF INDIA
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September 28, 2012 |
M MAHADEV Vs. RAJSHEKHARIYYA PADADAYYA HIREMATH
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April 19, 2012 |
M V NORDLAKE A MOTOR VESSEL FLYING ON THE FLAG OF CYPRUS AND A REGISTERED AT A PORT OUTSIDE INDIA Vs. UNION OF INDIA
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March 7, 2012 |
M. VISVESVARAYA INDUSTRIAL RESEARCH & DEVELOPMENT CENTRE, WORLD TRADE CENTRE Vs. COMMISSIONER OF INCOME TAX
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October 25, 2012 |
M.M. PANGARKAR Vs. RAJENDRA MODANI
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October 16, 2012 |
M/S BATA INDIA LTD Vs. P R RAMCHANDRA
|
August 8, 2012 |
M/S. ANSHU IRON & ELECTRICALS Vs. MAHARASHTRA STATE ELECTRICITY DISTRIBUTION COMPANY LIMITED & ANR.
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March 22, 2012 |
M/S. ARUN KUMAR ENGINEER AND CONTRACTORS Vs. FINOLEX CABLES LIMITED
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October 10, 2012 |
M/S. CARISSA INVESTMENT PVT. LTD. & ANR. Vs. M/S. MAHABAL REALTY PVT. LTD. & ANR.
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December 20, 2012 |
M/S. GUNDECHA BUILDERS Vs. NAVINCHANDRA N. MAJITHIA
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March 29, 2012 |
M/S. LANDMARK BUILDERS & DEVELOPERS Vs. LOURDES XAVIER ZUZARTE
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October 4, 2012 |
M/S. PANCHAM INTERNATIONAL Vs. UNION OF INDIA THROUGH THE DIRECTOR OF SUPPLIES AND B.L. CHOUDHARY, SOLE ARBITRATOR
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September 24, 2012 |
MAC ENTERPRISES, SOLE PROPRIETORSHIP CONCERN, THROUGH ITS PROPRIETOR, MR. ALFRED M. COTA, R/O CAMPAL, PANAJI - GOA Vs. SHRI DATTARAM LOTLECAR, RESIDENT OF VEREM, BETIM, BARDEZ GOA
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March 9, 2012 |
MACHADO COMPUTER SERVICES Vs. DIGINERVE NETWORKS PVT. LTD.
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April 27, 2012 |
MACHINDRA Vs. SHARAD
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July 17, 2012 |
MACHINDRA GOVIND DHANAWADE Vs. STATE OF MAHARASHTRA
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December 5, 2012 |
MADAN JAGOBAJI WELEKAR Vs. STATE OF MAHARASHTRA
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July 27, 2012 |
MADAN MALJI KAMBLI Vs. STATE OF GOA THROUGH ITS CHIEF SECRETARY
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May 7, 2012 |
MADAN S/O. MOTICHAND GUPTA Vs. VIDEOCON INDUSTRIES LTD
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November 29, 2012 |
MADANLAL LALCHAND JAIN Vs. STATE OF MAHARASHTRA
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January 20, 2012 |
MADATHIL KAYATH JANAEDANAN Vs. INDIAN OIL CORPORATION LIMITED
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December 17, 2012 |
MADHAV KESU KHARAT Vs. STATE OF MAHARASHTRA
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February 8, 2012 |
MADHAV MANIKRAO DHANDE Vs. STATE
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March 28, 2012 |
MADHAV SHRIRAMJI KHADSE Vs. RAJIV RAMRAO GHATOL
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June 21, 2012 |
MADHAVRAO S/O BHUJANGRAO KINHALKAR, Vs. ASHOK S/O SHANKARRAO CHAVAN
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October 18, 2012 |
MADHUKAR PANDITRAO WAGHMARE Vs. STATE OF MAHARASHTRA
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November 26, 2012 |
MADHURIBEN K MEHTA Vs. ASHVIN RUPSI NANDU
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August 2, 2012 |
MAHADEO S/O MARUTI BHANJE Vs. BALAJI S/O SHIVAJI PATHADE
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September 4, 2012 |
MAHADEO SHANKAR DHAYGUDE Vs. STATE OF MAHARASHTRA
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December 12, 2012 |
MAHADEV PARSEKAR Vs. EDUARDO SIMAO D COSTA ALIAS EDWARD S D COSTA
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June 21, 2012 |
MAHADU S/O ONKAR PATIL Vs. VIJAY S/O MANGESH SALUNKHE
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July 26, 2012 |
MAHALAXMI COTTON GINNING PRESSING AND OIL INDUSTRIES KOLHAPUR Vs. STATE OF MAHARASHTRA
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May 11, 2012 |
MAHANAGAR GAS LTD Vs. BABULAL UTTAMCHAND
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March 9, 2012 |
MAHANAGAR GAS LTD Vs. BABULAL UTTAMCHAND AND CO
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August 28, 2012 |
MAHANAGAR TELEPHONE NIGAM LIMITED Vs. ULTRAMATX COMPUTER SUPPORT SYSTEMS PVT LTD
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February 8, 2012 |
MAHANAGAR TELEPHONE NIGAM LTD Vs. B BHAMRA CONSTRUCTION CO
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February 7, 2012 |
MAHANAGAR TELEPHONE NIGAM LTD Vs. DOLCHAND KALLAJI
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July 16, 2012 |
MAHANAGAR TELEPHONE NIGAM LTD. Vs. RAM BUILDERS ENGINEERS AND CONTRACTORS
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July 16, 2012 |
MAHANAGAR SUDHAR SAMITI Vs. AKOLA MUNICIPAL CORPORATION
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May 8, 2012 |
MAHARASHTRA CHAMBER OF HOUSING INDUSTRY Vs. UNION OF INDIA
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January 20, 2012 |
MAHARASHTRA CHAMBER OF HOUSING INDUSTRY Vs. STATE OF MAHARASHTRA
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April 10, 2012 |
MAHARASHTRA CHAMBER OF HOUSING INDUSTRY AND ANR. Vs. UNION OF INDIA & ORS.
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January 11, 2012 |
MAHARASHTRA FILM STAGE AND CULTURAL DEVELOPMENT CORPORATION LTD. Vs. MULTI SCREEN MEDIA PVT. LTD.
|
August 31, 2012 |
MAHARASHTRA INSECTICIDES LTD Vs. CHAIRMAN, C B E & C
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November 17, 2012 |
MAHARASHTRA INSECTICIDES LTD. Vs. CHAIRMAN, C.B.E. & C.
|
September 17, 2012 |
MAHARASHTRA PUBLIC SERVICE COMMISSION Vs. TEJRO BHAGAJI GADEKAR
|
December 3, 2012 |
MAHARASHTRA STATE COOPERATIVE BANK LTD Vs. DISTRICT COLLECTOR
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August 16, 2012 |
MAHARASHTRA STATE ELECTRICITY BOARD Vs. VISTRI GUNJAJI KAMBLE
|
October 1, 2012 |
MAHARASHTRA STATE ELECTRICITY DISTRIBUTION COMPANY LIMITED Vs. ELECTRICITY OMBUDSMAN
|
January 24, 2012 |
MAHARASHTRA STATE FINANCIAL CORPORATION Vs. SUNIL S/O ASARAM IDHARE
|
August 8, 2012 |
MAHARASHTRA STATE FINANCIAL CORPORATION AND AJANTA PHARMA LTD Vs. O L HIGH COURT MUMBAI
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January 27, 2012 |
MAHARASHTRA STATE POWER GENERATION COMPANY LIMITED PRAKASHGAD A GOVT OF MAHARASHTRA COMPANY Vs. WESTERN COALFIELDS LIMITED A SUBSIDIARY OF COAL INDIA LTD
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March 9, 2012 |
MAHARASHTRA STATE ROAD DEVELOPMENT CORPORATION LTD Vs. B SEENAIAH AND CO
|
August 17, 2012 |
MAHARASHTRA STATE ROAD DEVELOPMENT CORPORATION LTD Vs. VALECHA ENGINEERING LTD
|
August 17, 2012 |
MAHARASHTRA STATE ROAD DEVELOPMENT CORPORATION LTD. Vs. JOG ENGINEERING LTD.
|
June 26, 2012 |
MAHARASHTRA STATE ROAD TRANSPORT CORPORATION Vs. ARUN
|
March 26, 2012 |
MAHARASHTRA STATE ROAD TRANSPORT CORPORATION Vs. STATE OF MAHARASHTRA
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November 20, 2012 |
MAHARASHTRA STATE ROAD TRANSPORT CORPORATION Vs. ABDUL GANI S/O. ABDUL GAFOOR
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August 3, 2012 |
MAHARASHTRA STATE ROAD TRANSPORT CORPORATION Vs. NATTHU S/O RAGHODEO PANCHAM
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October 11, 2012 |
MAHARASHTRA STATE SEEDS CORPORATION LIMITED Vs. NAGORAO RAGHUNATH JIBHKATE
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July 6, 2012 |
MAHARASHTRA TOUR & TRAVELS & BUS OWNERS ASSOCIATION Vs. STATE OF MAHARASHTRA & ANR.
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August 17, 2012 |
MAHARASTRA STATE ELECRICITY DISTRIBUTION CO LTD Vs. GULAM SULTAN FARUQI
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February 29, 2012 |
MAHAVIR JAINA VIDYALAYA Vs. ASSISTANT CHARITY COMMISSIONER
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August 8, 2012 |
MAHEBOOBSAB HUSAINSAB LADAF Vs. PUTALABAI GHUDUSAB KALAWANT
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August 1, 2012 |
MAHENDRA DIGAMBARRAO DESHMUKH Vs. STATE OF MAHARASHTRA
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February 28, 2012 |
MAHESH BALWANT ARJUNWADKAR Vs. DIVISIONAL JOINT REGISTRAR COOPERATIVE SOCIETIES
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January 19, 2012 |
MAHESH DAULATRAM CHANGRANI Vs. RELIGARE SECURITIES LTD
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February 14, 2012 |
MAHESH KAMAT, SON OF PRABHAKAR KAMAT Vs. VALLABHDAS VISHUNDAS S. KUNKOLIENKAR
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December 7, 2012 |
MAHESH NARAYANDAS KOTHARI Vs. LIFE INSURANCE CORPORATION OF INDIA
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February 28, 2012 |
MAHILA GRIHA UDYOG LIJJAT PAPAD Vs. DEPUTY DIRECTOR OF INCOME TAX
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January 31, 2012 |
MAHINDRA BT INVESTMENT CO. (MAURITIUS) LTD. Vs. THE DIRECTOR OF INCOME TAX, AUTHORITY FOR ADVANCE RULING AND UNION OF INDIA
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July 25, 2012 |
MAHINDRA LIFESPACE DEVELOPERS LIMITED Vs. BIECRETE PROJECT PRIVATE LIMITED
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November 27, 2012 |
MAINA SADA GAUDE ALIAS SANGODKAR Vs. STATE OF GOA, THROUGH ITS CHIEF SECRETARY SECRETARIAT
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November 23, 2012 |
MAJOR ALI SOANES Vs. FR THOMAS THOOMKUZHY
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June 25, 2012 |
MAJOR METALS LTD Vs. UNION OF INDIA
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February 22, 2012 |
MALAD KOKIL CO-OPERATIVE HOUSING SOCIETY LTD Vs. MODERN CONSTRUCTION CO. LTD
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September 7, 2012 |
MALATI GANESH SHEVGAONKAR Vs. MARTAND JAGANNATH MUNGI
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June 21, 2012 |
MALLAMABAI Vs. THE STATE OF MAHARASHTRA
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January 12, 2012 |
MALLESHAM ANJAIYYA YEROLA Vs. STATE OF MAHARASHTRA
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October 19, 2012 |
MALTI VIJAYSINGH KAPADIA Vs. PRATAP GORDHANDAS KAPAIDA
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November 6, 2012 |
MALTI VIJAYSINGH KAPADIA Vs. PRATAP GORDHANDAS KAPAIDA
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November 5, 2012 |
MAMTA DINESH VAKIL Vs. BANSI S. WADHWA
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November 6, 2012 |
MANA BUILDERS AND DEVELOPERS PVT. LTD Vs. FIRDOUS PARK COOPERATIVE HSG. SOC. LTD
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November 6, 2012 |
MANDA JAYAPRADA Vs. CHIEF EXECUTIVE OFFICER, ZILLA PARISHAD, CHANDRAPUR
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February 14, 2012 |
MANDAR AJIT BORKAR Vs. COMMISSIONER OF POLICE
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January 23, 2012 |
MANEK DARA SUKHADAWALLA Vs. SHERNAZ FAROUKH LAWYER
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July 25, 2012 |
MANGAL Vs. AMBADAS
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August 14, 2012 |
MANGAL W/O VINAYAK KARAD Vs. STATE OF MAHARASHTRA
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October 4, 2012 |
MANGALAM GROUP A PARTNERSHIP FIRM Vs. NANDKUMAR BHALCHANDRA BHONDVE
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November 5, 2012 |
MANGESH NIVRUTTI KASHID Vs. DISTRICT COLLECTOR SATARA
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May 4, 2012 |
MANGESH P WADKAR Vs. STATE OF MAHARASHTRA
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June 21, 2012 |
MANGESH VASANTRAO DESHPANDE Vs. GANESH SHIVRAMJI MEHARE
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February 29, 2012 |
MANGESH VITTHAL WAGHMARE Vs. THE STATE OF MAHARASHTRA
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September 25, 2012 |
MANGUESH KASTURI PAI Vs. ADMINISTRATIVE TRIBUNAL OF GOA
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August 3, 2012 |
MANIK Vs. STATE OF MAHARASHTRA
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July 31, 2012 |
MANIK M RAGIT Vs. STATE OF MAHARASHTRA
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July 30, 2012 |
MANIK S/O VANAJI GAWALI Vs. STATE OF MAHARASHTRA
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December 21, 2012 |
MANILAL BHIMASI SHAH Vs. STATE OF MAHARASHTRA MANTRALAYA, MUMBAI THROUGH GOVERNMENT PLEADER HIGH COURT ORIGINAL SIDE BOMBAY
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April 27, 2012 |
MANILAL BHIMASI SHAH AND ORS Vs. STATE OF MAHARASHTRA AND ORS
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April 24, 2012 |
MANILAL GOVINDJI KHONA Vs. INDIAN BANK
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August 29, 2012 |
MANISH DINESH SONI Vs. STATE OF MAHARASHTRA
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February 29, 2012 |
MANISH ESTATES PVT. LTD Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI
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December 6, 2012 |
MANISH GUNWANI Vs. LEHMAN BROTHER SECURITIES PVT. LTD.
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June 29, 2012 |
MANISH MADNANI Vs. TATA MOTORS FINANCE LTD
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December 4, 2012 |
MANISH SHASHIKATN SHAH Vs. STATE OF MAHARASHTRA
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April 24, 2012 |
MANISHA MOHANDAS GAD Vs. STATE OF GOA
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April 11, 2012 |
MANJULA ARVIND THAKKAR Vs. SHAREKHAN LIMITED
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February 27, 2012 |
MANMANDIR CO OP BANK LTD Vs. TUKARAM DATTU PAWAR
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July 10, 2012 |
MANOHAR S/O JANARDHAN BHADADE Vs. MADHURI W/O RAMESH WALOKAR
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February 22, 2012 |
MANOHAR S/O RANGNATH JAGTAP Vs. STATE OF MAHARASHTRA
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August 24, 2012 |
MANOJ BHARAT VISHWAKARMA ASRAGAON Vs. STATE OF MAHARASHTRA
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February 10, 2012 |
MANOJ BUDHA CHAVAN Vs. STATE OF MAHARASHTRA
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January 10, 2012 |
MANOJ HARIKISANJI CHANGANI Vs. SAU. PREMA SHRINIVAS CHANGANI
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January 11, 2012 |
MANOJ SHYAMLAL Vs. STATE OF MAHARASHTRA
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October 17, 2012 |
MANOJKUMAR PARASNATH SINGH Vs. STATE OF MAHARASHTRA
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July 31, 2012 |
MANUBHAI PARAGJI VASHI Vs. BAR COUNCIL OF INDIA
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February 29, 2012 |
MANUEL BARRETO XAVIER Vs. SADANAND VISHNU SHIRGAONKAR
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April 27, 2012 |
MARGAO MUNICIPAL COUNCIL Vs. GOA FOUNDATION AND TWO OTHERS
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February 16, 2012 |
MARIA ANTONETTA PEREIRA E MIRANDA Vs. SOCIETY OF THE FRANCISCAN
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September 11, 2012 |
MARIA AQUINA MARTINS Vs. BRIGIDA ELVINA MARTINS
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February 8, 2012 |
MARIA ELVIRA DAS NEVES Vs. DEPUTY COLLECTOR
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January 6, 2012 |
MARIA ZITA AFONSO Vs. THE MAPUSA URBAN CO-OPERATIVE BANK/BANK OF GOA LTD.
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June 26, 2012 |
MARIANO ROSARIO JOAO DSILVA Vs. STATE OF GOA
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January 19, 2012 |
MARINE CRETE INDIA Vs. GOLD STAR MACHINERY
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August 9, 2012 |
MARIO DINIZ, R/O. AQUEM BAIXO, NAVELIM, SALCETE, GOA Vs. THE GOA STATE INFORMATION COMMISSION THROUGH THE STATE CHIEF INFORMATION COMMISSIONER GROUND FLOOR, SHRAMA SHAKTI BHAVAN, PATTO PLAZA, PANAJI, GOA,
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April 9, 2012 |
MARTIN ARAUJO Vs. LIZIA MATHILDES SANTA DAMASA NORONHA E BARNETO
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November 23, 2012 |
MARUTI BABURAO TILEKAR Vs. STATE OF MAHARASHTRA
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September 11, 2012 |
MARUTI RAYBA KARCHE Vs. NANA JAYRAM RANE
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March 2, 2012 |
MARVIN S. GONSALVES Vs. STATE OF GOA
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March 29, 2012 |
MARY PEREIRA Vs. ANANT MAHADEV VENGURLEKAR
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April 20, 2012 |
MASTER ARSHAD KHALID JAMAL SON OF KHALID JAMAL Vs. STATE OF MAHARASHTRA THROUGH THE PRINCIPAL SECRETARY DEPARTMENT OF EDUCATION AND EMPLOYMENT MANTRALAYA
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May 3, 2012 |
MASUSMI SA INVESTMENT LLC Vs. KEYSTONE REALTORS PVT. LTD
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November 6, 2012 |
MATHER & PLATT (I) LTD Vs. COMMISSIONER OF INCOME TAX
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September 18, 2012 |
MATLANE KALPANA NISHIKANT Vs. STATE OF MAHARASHTRA
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July 31, 2012 |
MAYA AJIT SATAM Vs. STATE OF MAHARASHTRA
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August 24, 2012 |
MAYA MUNIKUMAR SWAMI Vs. SHIKSHAN PRASARAK MANDAL PUNE SHIKSHAN PRASARAK MANDAL PUNE
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April 24, 2012 |
MAZDA CONSTRUCTION COMPANY Vs. SULTANABAD DARSHAN CHS LTD
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August 31, 2012 |
MCX STOCK EXCHANGE LIMITED Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
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March 14, 2012 |
MEDIA MASTERS Vs. REASONABLE ADVERTISING PVT. LTD
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September 10, 2012 |
MEDICAL TECHNOLOGIES LIMITED Vs. NEON LABORATORIES LIMITED
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April 3, 2012 |
MEENA Vs. VICE CHANCELLOR
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June 11, 2012 |
MEERABAI W/O BHIMRAO VAIDYA Vs. BHIMRAO ASARAM VAIDYA
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October 3, 2012 |
MEGHRAJ CAPITAL ADVISORS PRIVATE LIMITED Vs. SAMIRA CONSTRUCTIONS LIMITED
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October 17, 2012 |
MEHBOOB Vs. EXECUTIVE ENGINEER
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June 27, 2012 |
MEHTAB ALAM LALAI CHOUDHARI Vs. STATE OF MAHARASHTRA
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August 8, 2012 |
MEHTAB LAIQ AHMED SHAIKH Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI
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January 11, 2012 |
MENINO FERNANDES Vs. ADDITIONAL DIRECTOR OF PANCHAYATS
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April 10, 2012 |
MENINO PEREIRA Vs. PRAMOD NAIK
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October 5, 2012 |
MERCK KGAA Vs. NATCO PHARMA LIMITED
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August 9, 2012 |
MESSERS LALJEE GODHOO & CO Vs. VEENA NALIN MERCHANT, OF MUMBAI
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October 18, 2012 |
MESSRS EMPIRE ESTATES Vs. RAJKUMAR BAJAJ
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February 23, 2012 |
METROPOLITAN EXIMCHEM LTD. Vs. GOVERNMENT OF INDIA
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June 18, 2012 |
MHALU NAIK Vs. ASSISTANT ELECTION OFFICER AND RETURNING OFFICER
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January 6, 2012 |
MILIND JANU KHARAT Vs. STATE OF MAHARASHTRA
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August 1, 2012 |
MILTON COUTINHO Vs. ANTONIO MININO JOSE
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September 6, 2012 |
MINERAL ENTERPRISES PVT Vs. NILCONTA G AMONKAR
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October 16, 2012 |
MISS CATARINA FERNANDES Vs. JOSE MENINO RODRIGUES
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July 27, 2012 |
MISS VEENA SIPPY Vs. NARAYAN DUMBRE
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March 5, 2012 |
MITSUI O S K LINES LIMITED Vs. ORIENT SHIP AGENCY PVT LTD
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January 17, 2012 |
MITSUI O.S.K. LINES MARITIME (INDIA) PVT. LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
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July 17, 2012 |
MODHU GOPINATH NAIK Vs. STATE OF GOA
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March 26, 2012 |
MODISTA RESORTWEAR REP. BY THEIR PARTNER SHRI SHANKAR IYER Vs. LA CALYPSO HOTELS PVT. LTD., THROUGH THEIR MANAGING DIRECTOR MR. KAUSHAL KHANNA
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March 16, 2012 |
MOGAMAT FALDI JAKOT Vs. UNION OF INDIA
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December 4, 2012 |
MOHAMAD SIDDIKI HAJI MOHA Vs. STATE OF MAHARASHTRA
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December 3, 2012 |
MOHAMADIYA WELFARE SOCIETY Vs. STATE OF MAHARASHTRA
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June 28, 2012 |
MOHAMMAD ILYAS Vs. STATE OF MAHARASHTRA
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November 1, 2012 |
MOHAMMAD SAJID ABDUL MAJID MOMIN Vs. STATE OF MAHARASHTRA
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January 9, 2012 |
MOHAMMAD WASIM MOHAMMAD Vs. STATE OF MAHARASHTRA
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September 12, 2012 |
MOHAMMAD YUNUS ABDUL MANNAN SHAIKH Vs. STATE OF MAHARASHTRA
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October 9, 2012 |
MOHAMMED ALI MOINUDDIN SAYED Vs. STATE OF MAHARASHTRA
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August 7, 2012 |
MOHAMMED ARIF AKBAR HUSSAIN Vs. A R ENTERPRISES
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August 17, 2012 |
MOHAMMED ARIF ALLAHUDDIN KHAN Vs. STATE OF MAHARASHTRA
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August 24, 2012 |
MOHAMMED ASHFAQ HALLARE Vs. STATE OF MAHARASHTRA
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June 26, 2012 |
MOHAMUD SHADAB JAFFER SHERIF Vs. STATE THROUGH P P
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April 26, 2012 |
MOHAN MADHUKAR SUDAME Vs. STATE OF MAHARASHTRA
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March 15, 2012 |
MOHAN VISHNU NAIK Vs. MAYURI M.NAIK
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August 8, 2012 |
MOHANDAS I CHATLANI OF MUMBAI Vs. VARAD L ULLAL
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August 10, 2012 |
MOHD IRSHAD AHMAD Vs. TALHA EDUCATION AND WELFARE SOCIETY
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February 24, 2012 |
MOHD RAFIODDIN REHAN SIDDIQUI Vs. STATE OF MAHARASHTRA
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March 12, 2012 |
MOHD SHAKIL KHAN Vs. STATE OF MAHARASHTRA
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April 16, 2012 |
MOHD SHARIQUE UR REHMAN S/O ATA UR REHMAN Vs. STATE OF MAHARASHTRA
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June 11, 2012 |
MOHD. RAFIQUE S/O ABDUL RAHMAN Vs. STATE OF MAHARASHTRA
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October 17, 2012 |
MOHD.IQBAL ANSARI @ RAJU Vs. STATE OF MAHARASHTRA
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September 28, 2012 |
MOHINDER KAUR KOCHARQ Vs. MAYFAIR HOUSING PRIVATE LTD
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August 1, 2012 |
MOHIT CHARI S/O SUBHAS CHARI Vs. STATE THROUGH PP
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June 22, 2012 |
MOHIT MINERALS PVT LTD Vs. MAHARASHTRA SMALL SCALE INDUSTRIES DEVELOPMENT CORPORATION LTD
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July 26, 2012 |
MOHSIN KHAN Vs. POLICE INSPECTOR/STATION-IN-CHARGE, HOSPET POLICE STATION
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March 22, 2012 |
MOMIN EDUCATION SOCIETY Vs. EDUCATION OFFICER PRIMARY ZILLA PARISHAD
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July 16, 2012 |
MONARCH INFRASTRUCTURE PVT LTD Vs. ULHAS NAGAR MUNICIPAL CORPORATION
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May 10, 2012 |
MONITOR INDIA PVT LTD Vs. UNION OF INDIA
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January 24, 2012 |
MONOHAR S/O. GOPAL KANOJE Vs. STATE OF MAHARASHTRA
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November 23, 2012 |
MONTY RODRIGUES Vs. STATE OF GOA
|
February 8, 2012 |
MONYA @ ROHIT RAJENDRA CHAVAN Vs. DY. COMMISSIONER OF POLICE
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September 5, 2012 |
MORMUGAO MUNICIPAL COUNCIL A MUNICIPAL COUNCIL Vs. UNION OF INDIA THROUGH THE DEPARTMENT OF POST
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May 8, 2012 |
MORRIES HOUSING PRIVATE LIMITED Vs. KUMBLA ABDULLA MERCHANT
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February 23, 2012 |
MOTABHAI PARAS PRIVATE LIMITED Vs. WESTERN PAPER & YARN PVT. LTD
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October 20, 2012 |
MOTICHAND Vs. LIFE INSURANCE CORPORATION OF INDIA
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January 23, 2012 |
MR. ALVARO FARIA, MAJOR, SON OF LATE MILOT FARIA, RESIDING AT DILKUSH BUILDING, MAPUSA, BARDEZ GOA Vs. SHRI RAGHUNATH KESHAV KAMBLI, MAJOR, MASON AND HIS WIFE AND MRS. RAGHUNATH KESHAV KAMBLI, BOTH RESIDENTS OF MOROD, SANGOLDA, BARDEZ GOA
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March 26, 2012 |
MR. ARTHUR MARTINS, MAJOR OF AGE, SON OF LATE JOSE FRANCISCO MARTINS AND HIS WIFE AND ORS. Vs. THE LAND ACQUISITION OFFICER, DEPUTY COLLECTOR, COLLECTORATE, SOUTH GOA, MARGAO, GOA AND ORS.
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February 27, 2012 |
MR. OSCAR MASCARENHAS, AGED 39, RESIDENT OF HOUSE NO. 12, SARVADO, NAVELIM, SALCETE GOA Vs. MR. COLLIN JOSEPH MASCARENHAS, SON OF LATE ANTONIO MASCARENHAS, ALIAS ANTONIO RUMALDO DO CORACAO DE JESUS MASCARENHAS, BUSINESSMAN AND HIS WIFE,
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April 20, 2012 |
MR. RAASUL K. KAZI Vs. STATE OF GOA & ORS.
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March 13, 2012 |
MR. RAJENDRA J. MANDAVIYA, MAJOR OF AGE, SON OF J. MANDAVIYA, R/O HOUSE NO. 41, LEOPALDINA MANSION, VASCO-DA-GAMA, GOA Vs. THE GOA STATE CO-OPERATIVE BANK LTD. HEAD OFFICE, PATTO, PANAJI GOA. THROUGH MANAGING DIRECTOR,
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March 14, 2012 |
MR. SAVIO REBELLO AND ANR Vs. THE DEPUTY COLLECTOR (LAO) AND OTHERS
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January 25, 2012 |
MR. VITHAL PANDU MALIK, SON OF PANDU MALIK, MARRIED AND HIS WIFE AND ORS. Vs. MR. NARAYAN VAMAN MALIK, SON OF VAMAN MALIK, MARRIED AND HIS WIFE AND ORS.
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April 10, 2012 |
MRS. ARZAN RAMESHWAR RIKHYE Vs. SYMPHONY CO-OP. HSG. SOC. LTD.
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September 4, 2012 |
MRS. JAYANTHI SENTHIL NATHAN Vs. KOTAK MAHINDRA BANK LTD. & ANR.
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December 13, 2012 |
MRS. PREMILA CARNEIRO Vs. STATE OF GOA AND TWO OTHERS.
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March 14, 2012 |
MRS. PUSHPA JAIPRAKASHA OGALE Vs. THE STATE OF MAHARASHTRA & ANR.
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September 3, 2012 |
MRS. RASHMI RAJAN LAMBOR ALIAS SAGGUBAI B Vs. SCRUTINY COMMITTEE FOR VERIFICATION OF CASTE CERTIFICATE THROUGH ITS CHAIRMAN AND ANR.
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February 22, 2012 |
MRS. TULSI RAYU GAUNS, MAJOR, INDIAN NATIONAL, HOUSEWIFE, RESIDING BEHIND BELEM CHURCH, BAMBOLIM, TISWADI - GOA Vs. MR. SONU VITHU GAUNS, MAJOR, INDIAN NATIONAL, LANDLORD, RESIDING AT H. NO. 53, BEHIND BELEM CHURCH, BAMBOLIM, TISWADI - GOA,
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April 3, 2012 |
MUKAND STAFF & OFFICERS Vs. MUKAND LTD
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December 20, 2012 |
MUKESH NARAYAN SHINDE Vs. PALAK MUKESH SHINDE NEE PALAK
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March 28, 2012 |
MUKHTAR ISMAIL SHAIKH @ MAKDIYA Vs. STATE OF MAHARASHTRA
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June 11, 2012 |
MUKHTARKHAN S/O ABBASKHAN PATEL Vs. THE STATE OF MAHARASHTRA
|
March 9, 2012 |
MUKUND BALWANT ATHAVALE Vs. STATE OF MAHARASHTRA
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February 1, 2012 |
MULCHAND K RANKA Vs. HITESH C JHAVERI
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March 9, 2012 |
MULHEIM PIPECOATINGS GMBH Vs. WELSPUN FINTRADE LIMITED
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December 20, 2012 |
MUMBAI AUTO RICKSHAWMENS UNION Vs. STATE OF MAHARASHTRA
|
March 31, 2012 |
MUMBAI DISTRICT CO OPERATIVE BANK LTD Vs. CO OPERATIVE BANK EMPLOYEES UNION
|
October 19, 2012 |
MUMBAI WASTE MANAGEMENT LTD Vs. SECRETARY OF ENVIRONMENT GOVERNMENT OF INDIA MINISTRY OF ENVIRONMENT AND FORESTS
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March 16, 2012 |
MUNICIPAL CORPORATION OF GREATER MUMBAI Vs. MUNICIPAL MAZDOOR UNION MUMBAI
|
August 8, 2012 |
MUNICIPAL CORPORATION OF GREATER MUMBAI Vs. DALAMAL TOWER PREMISES CO-OPERATIVE SOCIETY LIMITED
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September 11, 2012 |
MUNICIPAL CORPORATION OF GREATER MUMBAI Vs. MUNICIPAL MAZDOOR UNION MUMBAI
|
August 3, 2012 |
MUNICIPAL COUNCIL, PULGAON Vs. STATE OF MAHARASHTRA
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August 7, 2012 |
MURLIDHAR Vs. DISTRICT COLLECTOR
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September 25, 2012 |
NAFISA MOHD.HUSSAIN SYED Vs. STATE OF MAHARASHTRA
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October 1, 2012 |
NAFISA SYED ALI Vs. STATE OF MAHARASHTRA
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October 16, 2012 |
NAGESH BABAN GAOKAR Vs. DAMODAR KRISHNA MIRASHI
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July 3, 2012 |
NAGESH BANDU POTDAR Vs. PRABHADEVI BAPUSAHEB KUMBHOJKAR
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February 17, 2012 |
NAGNATH S/O VISHWANATH BAVKAR Vs. STATE OF MAHARASHTRA
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January 27, 2012 |
NAGORAO Vs. STATE OF MAHARASHTRA
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January 4, 2012 |
NAGPUR MUNICIPAL CORPORATION Vs. PANDURANG S/O PAIKUJI SAWARKAR
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February 22, 2012 |
NAGPUR SICAL GUPTA ROAD TERMINAL LIMITED Vs. MAHARASHTRA AIRPORT DEVELOPMENT COM. LTD
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September 24, 2012 |
NAKODA TOURS TRAVELS Vs. KALPATARU TOURS AND TRAVELS
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November 29, 2012 |
NAMDEO Vs. MANJULABAI
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January 23, 2012 |
NAMDEO DNYANABA AGARKAR Vs. STATE OF MAHARASHTRA
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August 3, 2012 |
NAMDEV RAMA HUMBRASKAR Vs. BERTA ANTONETA VIOLETA MARIA DIAS
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May 3, 2012 |
NAMRATA ANIL GHORPADE Vs. STATE OF MAHARASHTRA
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October 9, 2012 |
NANASAHEB ALIAS SHARAD MADHAV VARADE Vs. STATE OF MAHARASHTRA
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August 16, 2012 |
NANDABAI W/O POPATRAO WARAT Vs. MARUTI GOPALA MEHETRE
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October 25, 2012 |
NANDINI J.SHAH Vs. LIFE INSURANCE CORPORATION OF INDIA
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October 12, 2012 |
NANDKISHORE BHANDARI Vs. PAVANPURTA CO OP HOUSING
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March 5, 2012 |
NANDKUMAR S/O. NARAYANRAO BORWAR Vs. SAU.SUREKHA
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December 14, 2012 |
NANDLAL BAJRANLAL SAINY Vs. STATE OF MAHARASHTRA
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January 31, 2012 |
NANDURBAR MUNICIPAL COUNCIL THROUGH ITS CHIEF OFFICER Vs. MANGILAL MISHRILAL BAFANA
|
January 12, 2012 |
NARAYAN ALIAS APPA BHAUSAHEB DEOKATE Vs. STATE OF MAHARASHTRA
|
January 12, 2012 |
NARAYAN G.GADEKAR Vs. STATE THROUGH THE PUBLIC PROSECUTOR
|
December 17, 2012 |
NARAYAN GANESH GADEKAR Vs. PARVATI SAGUN GADEKAR
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October 9, 2012 |
NARAYAN S/O TATAYARAO DESHMUKH Vs. STATE OF MAHARASHTRA
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June 11, 2012 |
NARAYAN VITHU VAIGANKAR THROUGH HIS HEIRS Vs. DEPUTY COLLECTOR REV AND LAND ACQUISITION OFFICER PANAJI
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February 28, 2012 |
NARENDRA NAGINDAS RATHOD Vs. STATE OF MAHARASHTRA
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October 5, 2012 |
NARESH MEHUNE Vs. SANGEETA GENDLAL
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August 8, 2012 |
NARESH PARAB, S/O CHANDRAKANT PARAB Vs. STATE OF GOA
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August 7, 2012 |
NARSHIV USAPKAR Vs. STATE OF GOA
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October 1, 2012 |
NARSING Vs. STATE OF MAHARASHTRA
|
March 22, 2012 |
NARSINHA N.NAIK Vs. DIVISIONAL JOINT REGISTRAR
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December 14, 2012 |
NASIR ISMAIL MUJAVAR Vs. COMMISSIONER OF POLICE
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September 14, 2012 |
NASIR MEHBOOB SAYYAD Vs. STATE OF MAHARASHTRA
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October 31, 2012 |
NATALIN ARAUJO FERNANDES Vs. ETELVINA MONTEIRO
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October 11, 2012 |
NATIONAL BANK FOR AGRICULTURAL AND RURAL DEVELOPMENT Vs. SHAH THAKUR AND SONS
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July 23, 2012 |
NATIONAL BANK FOR AGRICULTURAL AND RURAL DEVELOPMENT Vs. SHAH THAKUR AND SONS
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July 9, 2012 |
NATIONAL COMMODITY AND DERIVATIVE EXCHANGE LTD Vs. INDIAN EXCHANGE OF METAL LTD
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March 9, 2012 |
NATIONAL INSURANCE CO LTD Vs. ASHWINI BALU GAUDE
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March 2, 2012 |
NATIONAL INSURANCE CO LTD Vs. PARBATABAI ALIAS PARVATABAI W/O RAMDAS RAMTEKE
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June 25, 2012 |
NATIONAL INSURANCE CO LTD Vs. VAISHALI HARISH DEVARE
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August 31, 2012 |
NATIONAL ORGANIC CHEMICALS INDUSTRIES LTD Vs. STATE OF MAHARASHTRA
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August 13, 2012 |
NATIONAL SECURITIES DEPOSITORY LTD. Vs. KAMLESH SHAH
|
October 31, 2012 |
NATIONAL STANDARD (INDIA) LIMITED Vs. STATE OF MAHARASHTRA
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July 31, 2012 |
NATIONAL TEXTILE CORPORATION Vs. DHAONDU SHANTARAM TULASKAR
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December 13, 2012 |
NATIONAL TEXTILE CORPORATION LTD Vs. BYRAMJEE JEEJEEBHOY PVT. LTD
|
October 22, 2012 |
NATIONAL TEXTILE CORPORATION LTD Vs. K L KAPADIA
|
May 11, 2012 |
NATUBHAI G PATEL Vs. STATE OF MAHARASHTRA
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August 16, 2012 |
NATUBHAI G. PATEL Vs. THE STATE OF MAHARASHTRA & ANR.
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August 6, 2012 |
NAV PRAKASH S PEDNEKAR Vs. MAHARASHTRA STATE FINANCIAL CORPORATION
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July 27, 2012 |
NAVIN MAKHIJA Vs. TULSI BHIMJIYANI
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October 16, 2012 |
NDT SYSTEMS Vs. UNION OF INDIA
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December 4, 2012 |
NEON LABORATORIES LIMITED Vs. MEDICAL TECHNOLOGIES LTD
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March 31, 2012 |
NESTLE INDIA LIMITED Vs. STATE OF MAHARASHTRA THROUGH THE SECRETARY
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June 29, 2012 |
NEW AKASH GANGA CO OPERATIVE HOUSING SOCIETY Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI
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February 1, 2012 |
NEW ERA SHIPPING LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
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September 10, 2012 |
NEW INDIA ASSURANCE CO LTD Vs. PRAKASH DHONDIRAM NADE
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March 13, 2012 |
NEW INDIA ASSURANCE CO LTD Vs. SHEIKH RIZWAN SHEIKH RASHID
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September 26, 2012 |
NEW INDIA ASSURANCE CO LTD Vs. N SENJILAXMI
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November 29, 2012 |
NEW INDIA ASSURANCE CO LTD Vs. MIRABAI W/O. PARSHURAM CHAUDHARI
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December 12, 2012 |
NEW INDIA ASSURANCE CO PVT LTD Vs. GEETA SADANAND NAIK
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April 13, 2012 |
NEW INDIA ASSURANCE CO. LTD Vs. PRABHAKAR S/O MAHADEO RAKHUNDE
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September 24, 2012 |
NEW INDIA ASSURANCE COMPANY Vs. JANGLU S/O MOTIRAM LODEKAR
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August 7, 2012 |
NEW INDIA ASSURANCE COMPANY LIMITED Vs. SOU. SUKHMAN
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March 31, 2012 |
NEW INDIA ASSURANCE COMPANY LIMITED Vs. SINDHU W/O HIRALAL TAWADE
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March 29, 2012 |
NEW INDIA ASSURANCE COMPANY LIMITED Vs. SUNITA WD/O SATYAGRAH PATIL
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October 30, 2012 |
NEW INDIA ASSURANCE COMPANY LTD Vs. KASHINATH S/O NARAYAN RAOT
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September 12, 2012 |
NEW INDIA ASSURANCE COMPANY LTD Vs. SHIVDAS PANDURANG MOPARI
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September 13, 2012 |
NEW INDIA ASSURANCE COMPANY LTD Vs. VANDANA
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September 17, 2012 |
NICKUNJ EXIMP ENTERPRISES PVT. LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
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January 12, 2012 |
NILAM P PUTTA Vs. MAHARASHTRA UNIVERSITY OF HEALTH SCIENCES NASHIK THROUGH REGISTRAR
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April 25, 2012 |
NILCONTA GANGADHAR SINAI Vs. VIVEKANAND NANDKUMAR SAWARDEKAR
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October 12, 2012 |
NILCONTA GANGADHAR SINAI AMONKAR Vs. VIVEKANAND NANDKUMAR SAWARDEKAR
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December 5, 2012 |
NILESH NILKANT WALKE SON OF NILKANT A WALKE Vs. RUKMANAND S DHANE SON OF SHAMBU DHANE
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May 2, 2012 |
NILESH PRABHAKAR CHONDALKAR Vs. STATE OF MAHARASHTRA
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August 2, 2012 |
NILESH RAMESH JOSHI Vs. STATE OF MAHARASHTRA
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February 24, 2012 |
NILESH S/O PRABHAKAR BAJIRAO Vs. JOINT COMMISSIONER AND VICE CHAIRMAN
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May 3, 2012 |
NILIMA MAHESH MULEY Vs. MAHESH MADHAVRAO MULEY
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July 19, 2012 |
NILLYACATA AHMED S/O ABDUL NILLYACATA Vs. PALLIALAH ANKAYA
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June 26, 2012 |
NILOFARNAZ NAZKATKHAN Vs. STATE OF MAHARASHTRA
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June 20, 2012 |
NILOFARNAZ W/O NAZKATKHAN Vs. STATE OF MAHARASHTRA THROUGH THE SECRETARY
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June 11, 2012 |
NIMBUS COMMUNICATIONS LIMITED Vs. BOARD OF CONTROL FOR CRICKET IN INDIA
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February 27, 2012 |
NINAD SANJAY THAWARE Vs. SANJAY CHAINTAMANRAO THAWARE
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February 3, 2012 |
NIRAJ KAMLAKAR MORE Vs. SCHEDULED TRIBE CERTIFICATE
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May 11, 2012 |
NIRAJ RAMESH JARIWALA Vs. MAHADEO PANDURANG NIKAM
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December 21, 2012 |
NIRANJAN DHARMA JADHAV Vs. STATE OF MAHARASHTRA
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April 19, 2012 |
NIRAV DEEPAK MODI Vs. NAJOO BEHRAM BHIWANDIWALA
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February 3, 2012 |
NIRMAL UJWAL CREDIT CO-OPERATIVE
SOCIETY LTD NAGPUR Vs. NARENDRA MOHANLAL CHOUDHARY
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April 27, 2012 |
NIRMALA MISQUITA Vs. STATE OF GOA THROUGH ITS SECRETARY OF EDUCATION
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July 25, 2012 |
NISAR ALIAS NIGRO BASHIR Vs. DY COMMISSIONER OF POLICE
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November 22, 2012 |
NISAR RAMZAN SAYYED Vs. STATE OF MAHARASHTRA
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March 19, 2012 |
NISHITH MADANLAL DESAI Vs. COMMISSIONER OF INCOME TAX
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March 15, 2012 |
NITESH JIWAN JANGLE Vs. STATE OF MAHARASHTRA
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February 25, 2012 |
NITIN Vs. STATE OF MAHARASHTRA
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March 1, 2012 |
NITIN GANPAT JIVADI Vs. STATE OF MAHARASHTRA
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September 14, 2012 |
NITIN RAMESH DHIWAR ADULT Vs. SOU ROOPALI NITIN DHIWAR ADULT
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August 16, 2012 |
NITIN SHANKAR DESHPANDE Vs. REGISTRAR GENERAL
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November 22, 2012 |
NITIN SHANKAR DESHPANDE Vs. PRESIDENT OF INDIA
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July 2, 2012 |
NITOLL JINN TRUST Vs. THE STATE OF GOA
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October 29, 2012 |
NIVARAM CHOPAJI DEVASY Vs. UNION OF INDIA
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September 11, 2012 |
NIYAZ AHMED VANU Vs. MUNICIPAL CORPORATION OF GR MUMBAI
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December 14, 2012 |
NOORIA Y. HAVELIWALA Vs. STATE OF MAHARASHTRA
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September 14, 2012 |
NOSHIR ADI SOONAWAL Vs. STATE OF MAHARASHTRA
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May 8, 2012 |
NUPUR VISHNU DHANKANI Vs. UNION OF INDIA
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January 5, 2012 |
NURIT TOKER Vs. STATE OF MAHARASHTRA
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January 18, 2012 |
NUSLI NEVILLE WADIA Vs. FERANI HOTELS PRIVATE LIMITED
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July 19, 2012 |
NYK LINE LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
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February 10, 2012 |
OAKS MANAGEMENT CONSULTANCY PVT LTD Vs. WORLDWIDE MEDIA PVT LTD
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April 27, 2012 |
OIL & NATURAL GAS CORPORATION LTD Vs. DINAMIC CORPORATION
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October 12, 2012 |
OIL AND NATURAL GAS CORPORATION LTD Vs. DOLPHIN DRILLING LIMITED
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May 9, 2012 |
OLIVE HEALTHCARE A PARTNERSHIP FIRM Vs. LANNETT COMPANY INC A LISTED COMPANY
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March 7, 2012 |
OM PRAKASH KASHIRAM PURI Vs. MAHARASHTRA STATE ELECTRICITY BOARD
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February 9, 2012 |
OMESH KESHAV KARNIK Vs. STATE OF MAHARASHTRA
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January 30, 2012 |
OMPRAKASH Vs. STATE OF MAHARASHTRA
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December 21, 2012 |
OMPRAKASH J. MEHRA Vs. OFFICIAL LIQUIDATOR OF M/S. SURLEX DIAGNOSTIC
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October 8, 2012 |
OMPRAKASH S/O JIWANDAS MIGLANI Vs. COAL INDIA LTD
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July 13, 2012 |
ORBIT CORPORATE LTD Vs. ISMAIL ABDUL KASAM KASU
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July 6, 2012 |
ORIENTAL INSURANCE CO LTD Vs. SUHASB S/O SITARAMJI TAMBE
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July 27, 2012 |
ORIENTAL INSURANCE CO LTD Vs. SUHAS S/O SITARAMJI TAMBE
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July 24, 2012 |
ORIENTAL INSURANCE COMPANY LTD Vs. SUDHAKARRAO RAMBHAU BORADE
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March 21, 2012 |
ORION ROPES PVT LTD Vs. YOGESH NAMDEO MANE
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September 4, 2012 |
OTTO JAIME HAMILTON P DE SOUZA Vs. PANDURANG VISHNU MAHATME
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September 26, 2012 |
OVERSEAS TEXTILES CORPORATION Vs. SPECIAL DIRECTOR
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September 6, 2012 |
P B DESAI Vs. STATE OF MAHARASHTRA
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October 5, 2012 |
P.B.DESAI Vs. STATE OF MAHARASHTRA
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October 15, 2012 |
P.C.V. TRADERS Vs. KAPOL COOPERATIVE BANK LIMITED
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October 30, 2012 |
PACIFIC BASIN HANDYMAX UK LTD Vs. ASHAPURA MINECHEM LTD
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October 4, 2012 |
PADMA SRINIVAS MAHALE Vs. COLLECTOR AND DISTRICT MAGISTRATE
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September 4, 2012 |
PADMASHREE Vs. UNION OF INDIA
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July 19, 2012 |
PAIKUJI Vs. STATE OF MAHARASHTRA
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May 3, 2012 |
PAKDHANE CEMENT HOUSE Vs. RAMESH
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July 9, 2012 |
PALM GROVE BEACH HOTELS PVT LTD Vs. MICHAEL FERNANDES
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July 26, 2012 |
PANDIT S/O SHANKAR CHAUDHARI Vs. STATE OF MAHARASHTRA
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March 1, 2012 |
PANDURANG DHARMA GAIKWAD Vs. MAHAMUDMUYA AHMADSAHEB PATIL
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October 5, 2012 |
PANDURANG SHANKARRAO PADWAL Vs. STATE OF MAHARASHTRA
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August 17, 2012 |
PANDURANG VINAYAK DEOKAR Vs. STATE OF MAHARASHTRA
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November 19, 2012 |
PANDURANG VINAYAK DEOKAR Vs. STATE OF MAHARASHTRA
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December 19, 2012 |
PANDURANG VIVIDH KARYAKAKRI SAHAKARI SEVA SANSTHA LTD Vs. PROPOSED SHRI CHH. SHIVAJI MAHARAJ VIVIDH KARYAKARI SAHAKARI SEVA SOCIETY LTD
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January 18, 2012 |
PANDURANGA TIMBLO INDUSTRIES Vs. THE COMMISSIONER OF LABOUR AND EMPLOYMENT
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January 19, 2012 |
PANEER SELVAM SUBRAMANYAM PILLE Vs. STATE OF MAHARASHTRA
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December 11, 2012 |
PANJABRAO MOHANJI PHALKE Vs. JEEVAN TULSHIRAMJI PHALKE
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December 12, 2012 |
PANNA ATMARAM BHANSALI Vs. TINOO M BHANSALI
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August 31, 2012 |
PAPER PRINTS INDIA PVT LTD Vs. PHOENIX ARC PVT LTD
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July 20, 2012 |
PAPPU ALIAS RAVI Vs. STATE OF MAHARASHTRA
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December 5, 2012 |
PARADISE VILLAGE Vs. REGIONAL PROVIDENT FUND
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November 2, 2012 |
PARAMDAS ZAMA RATHOD Vs. DEOKABAI D PATIL
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June 29, 2012 |
PARIGHABAI LAXMAN TURAKANE Vs. ASHABAI RAOSAHEB LASURE
|
January 24, 2012 |
PARISAR Vs. PUNE MUNICIPAL CORPORATION
|
November 26, 2012 |
PARKSONS CARTAMUNDI PVT. LTD. Vs. SURESH KUMAR JASRAJ BURAD
|
March 21, 2012 |
PARLE BISCUITS PRIVATE LIMITED Vs. FOOD SAFETY & STANDARD AUTHORITY
|
December 19, 2012 |
PARLE BISCUITS PRIVATE LIMITED Vs. FOOD SAFETY & STANDARD AUTHORITY OF INDIA
|
October 19, 2012 |
PARMESHWAR Vs. STATE OF MAHARASHTRA
|
February 2, 2012 |
PARMESHWARAN SUBRAMANI Vs. STATE
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October 9, 2012 |
PARSHVANATH CHARITABLE TRUST Vs. ALL INDIA COUNCIL
|
August 22, 2012 |
PARVATI MAHADEV HALDANKAR Vs. SANTOSH TUKARAM HALDANKAR
|
February 24, 2012 |
PARVEEN P BHARUCHA Vs. DEPUTY COMMISSIONER OF INCOME TAX CIRCLE
|
June 27, 2012 |
PATHAN ILIYAS KHAN ABDUL MAJID KHAN Vs. STATE OF MAHARASHTRA
|
July 10, 2012 |
PATHFINDERS TRAVEL CO. LTD. Vs. RAJ TRAVELS & TOURS LTD.
|
September 12, 2012 |
PAULO SALVADOR MASCARENHAS Vs. SITADEVI
|
June 28, 2012 |
PEASANTS & WORKERS PARTY OF INDIA & ANR. Vs. STATE OF MAHARASHRA & ORS.
|
February 9, 2012 |
PEOPLES MOVEMENT OF CIVIC ACTION, THROUGH ITS GENERAL SECRETARY Vs. GOA COASTAL ZONE MANAGEMENT
|
March 27, 2012 |
PEPSICO INDIA HOLDING PVT LTD Vs. NISHILAND PARK LIMITED
|
April 17, 2012 |
PHULCHAND Vs. STATE OF MAHARASHTRA
|
September 27, 2012 |
PINU ALIAS JAMAL MANIK SHAIKH Vs. STATE OF MAHARASHTRA
|
January 24, 2012 |
PIRAMAL HEALTHCARE LTD. Vs. ADDL. CIT
|
September 4, 2012 |
PIUS BONAVENTURE FERNANDES Vs. MANU NARANG
|
January 10, 2012 |
POPAT BAHIRU GOVARDHANE Vs. SPECIAL LAND ACQUISITION OFFICER
|
January 25, 2012 |
POPAT JAYSINGH RAJPURE Vs. STATE OF MAHARASHTRA
|
July 5, 2012 |
PRABHA WD/O RAMESH ARORA Vs. BHAGWANDAS S/O SANTOMAL PAMNANI
|
December 6, 2012 |
PRABHAKAR @ BABU LAXMAN PAWAR Vs. STATE OF MAHARASHTRA
|
July 2, 2012 |
PRABHAKAR A. PALYEKAR Vs. STATE OF GOA, THROUGH ITS CHIEF SECRETARY
|
December 12, 2012 |
PRABHAKAR H PARAB Vs. UNION OF INDIA
|
May 7, 2012 |
PRABHAKAR NAGUESH TENDULKAR Vs. PUNDALIK HARISHCHANDRA FALARI
|
December 7, 2012 |
PRABHAKAR RAGHU SHETTY Vs. STATE OF MAHARASHTRA
|
July 2, 2012 |
PRABHAKAR RAMA USAPKAR Vs. NARENDRA RAGHUVIR
|
November 2, 2012 |
PRABHAKAR RAMCHANDRA DESAI Vs. KAMALAKANT RAJARAM PARAB
|
August 14, 2012 |
PRABHAKAR S/O RUSHI NANDANWAR Vs. JOINT COMMISSIONER & VICECHAIRMAN
|
October 9, 2012 |
PRABHAKAR S/O SHAMRAO HIRKANE Vs. STATE OF MAHARASHTRA
|
July 10, 2012 |
PRABHAKAR YESHWANT MASRAM Vs. HONOURABLE 7TH ADHOC ADDITIONAL DISTRICT JUDGE
|
August 14, 2012 |
PRABODH G MEHTA Vs. UNION OF INDIA THROUGH MINISTRY OF LAW
|
July 5, 2012 |
PRABODH JAMNADAS KOTHARI Vs. VIKRAM JAMNADAS KOTHARI
|
October 30, 2012 |
PRADEEP LATE SHRI GYANCHAND RAISONI Vs. STATE OF MAHARASHTRA
|
March 26, 2012 |
PRADEEP MANDHANA Vs. PRAMOD JAIN
|
September 10, 2012 |
PRADEEP RAMESH KUMBHARE Vs. STATE OF MAHARASHTRA
|
April 13, 2012 |
PRADEEP S/O CHAGANLAL BHUTADA Vs. AJEET SEEDS LTD.
|
October 3, 2012 |
PRADEEP S/O GYANCHAND RAISONI Vs. STATE OF MAHARASHTRA
|
August 2, 2012 |
PRADEEP SHANKAR WALVEKAR Vs. ANIL NARSINHA ANNACHHATRE
|
July 18, 2012 |
PRADEEP SHIVAJI SHINARE Vs. STATE OF MAHARASHTRA
|
December 11, 2012 |
PRADEEPKUMAR CHANDRAKANT SHROTI Vs. SALIM KHAN AASHIQUE KHAN (ZADUWALA)
|
December 10, 2012 |
PRAHAAR ENTERPRISES Vs. FORTUNE MARKETING
|
July 17, 2012 |
PRAJAKTA MAHESH JOSHI Vs. REKHA UDAY PRABHU
|
December 6, 2012 |
PRAJAPATI GUNVANT KESHAVLAL Vs. UNION OF INDIA
|
October 8, 2012 |
PRAKASH CHINDHA KADAM Vs. STATE OF MAHARASHTRA
|
February 23, 2012 |
PRAKASH DATTARAM CHAVAN Vs. STATE OF MAHARASHTRA
|
March 1, 2012 |
PRAKASH KUMAR SINHA Vs. KONKAN MERCANTILE COOPERATIVE BANK LTD
|
March 16, 2012 |
PRAKASH MOHANLAL DUGGAD Vs. ZILLA PARISHADS
|
March 12, 2012 |
PRAKASH MUTAGI Vs. STATE OF GOA
|
December 6, 2012 |
PRAKASH N. NAIK Vs. GOA COASTAL ZONE MANAGEMENT AUTHORITY
|
November 27, 2012 |
PRAKASH S/O NAMDEO BHALERAO Vs. STATE OF MAHARASHTRA
|
April 3, 2012 |
PRAKASH S/O. SHAMRAO CHAUDHARI Vs. STATE OF MAHARASHTRA
|
August 21, 2012 |
PRAKASH SECURITIES PVT LTD Vs. LIFE INSURANCE CORPORATION PVT LTD
|
April 26, 2012 |
PRAKASH VINAYAK NAIK Vs. PUNE MUNICIPAL CORPORATION
|
November 30, 2012 |
PRALHAD Vs. STATE OF MAHARASHTRA
|
April 16, 2012 |
PRALHAD Vs. STATE OF MAHARASHTRA, THROUGH DY S P
|
August 8, 2012 |
PRAMILA SHANKAR GHANTE Vs. SHANKAR VISHWANATH GHANTE
|
July 23, 2012 |
PRAMILA VASSANT SHETKAR Vs. CABIDO DE SE PRIMACIAL OF CATHEDRAL CHAPTER OF ARCHDIOCESE OF GOA AND DAMAN
|
June 14, 2012 |
PRAMOD ALIAS BADUKAKA PURUSHOTTAM BACCHAV Vs. STATE OF MAHARASHTRA
|
April 27, 2012 |
PRAMOD ASHOK PUJARI Vs. STATE OF MAHARASHTRA
|
August 7, 2012 |
PRAMOD KUMAR VASANT TRIMBAKAR Vs. STATE OF MAHARASHTRA
|
October 16, 2012 |
PRAMOD PARMESHWARLAL BANKA Vs. STATE OF MAHARASHTRA
|
July 19, 2012 |
PRAMOD S PRIOLKAR Vs. DEPUTY COLLECTOR AND S D O
|
August 24, 2012 |
PRAMOD S/O KALU KENDALE Vs. STATE OF MAHARASHTRA
|
August 17, 2012 |
PRAMOD V KAMBLE Vs. JYOTI P KAMBLE
|
July 20, 2012 |
PRAMODINI MUZAWAR Vs. SECRETARY OF TOURISM GOA
|
March 12, 2012 |
PRANEETA PRAKASH NAVAGE Vs. STATE OF MAHARASHTRA
|
August 1, 2012 |
PRASAR BHARATI Vs. B4U MULTIMIDIA INTERNATIONAL LIMITED
|
October 29, 2012 |
PRASHANT Vs. STATE OF MAHARASHTRA
|
December 10, 2012 |
PRASHANT Vs. RAMESH HARIRAM BHANDARKAR
|
May 8, 2012 |
PRASHANT Vs. HONBLE MINISTER FOR COOPERATION AND TEXTILE, STATE OF MAHARASHTRA MANTRALAYA, MUMBAI
|
March 2, 2012 |
PRASHANT Vs. STATE OF MAHARASHTRA THROUGH POLICE
|
August 14, 2012 |
PRASHANT APPASAHEB ALIAS APPARAO KATE Vs. STATE OF MAHARASHTRA
|
March 5, 2012 |
PRASHANT S/O GYANESHWAR HAJARE Vs. NARAYAN S/O SADASHIV BONDRE
|
November 20, 2012 |
PRASHANT TIMBLO Vs. DILIP TIMBLO, ZAIWANTI, FR. AGNELO ROAD, CUPANGAL GOGOL
|
February 3, 2012 |
PRATAP S/O. LAXMAN DHOLE Vs. STATE OF MAHARASHTRA
|
October 5, 2012 |
PRATAPSINGH SON OF CHHOTUSINGH SENGAR Vs. DISTRICT AND SESSIONS JUDGE YAVATMAL
|
January 11, 2012 |
PRATIBHA W/O. BAPUSAHEB ANDHARE Vs. BAPUSAHEB S/O. BHIMRAO ANDHARE
|
November 2, 2012 |
PRATIK B. MEHTA Vs. UNIFORM OFFSET PRIVATE LIMITED
|
October 31, 2012 |
PRATIK PRAKASHBAPU PATIL Vs. MARUTI MURA VAGARE
|
March 28, 2012 |
PRAVEEN MAROTRAO Vs. MANISHA PRAVEEN DHANDRE
|
November 1, 2012 |
PRAVIN KASHINATH BHAGAT Vs. COLLECTOR, DISTRICT
|
April 4, 2012 |
PRAVIN NAVNATH SHINDE @ GOTYA Vs. STATE OF MAHARASHTRA
|
August 27, 2012 |
PRAVIN PANDURANG PATIL Vs. EXECUTIVE ENGINEER
|
October 23, 2012 |
PRAVIN PRAKASH KARNEWAR Vs. STATE OF MAHARASHTRA THROUGH ITS SECRETARY
|
July 6, 2012 |
PRAVIN S/O DATTUJI DIVTE Vs. STATE OF MAHARASHTRA
|
May 7, 2012 |
PRAVIN S/O DATTUJI DIVTE, AGED ABOUT 32 YEARS, R/O WEEKLY MARKET, TARPURA, YAVATMAL, TAHSIL AND DISTRICT- YAVATMAL Vs. THE STATE OF MAHARASHTRA, THROUGH ITS POLICE STATION OFFICER, WADGAON ROAD, YAVATMAL, TAHSIL & DISTRICT YAVATMAL
|
May 2, 2012 |
PRAVIN S/O. MANOHAR DHABEKAR Vs. STATE OF MAHARASHTRA THROUGH POLICE STATION OFFICER
|
October 20, 2012 |
PRAVIN SHESHRAO BHALERAO Vs. STATE OF MAHARASHTRA
|
November 22, 2012 |
PREETI A LOTLIKAR Vs. AUSPICIO RODRIGUES TRADING
|
May 11, 2012 |
PREETI GOPALRAO KAMBLE Vs. STATE OF MAHARASHTRA
|
October 10, 2012 |
PREM MASIH Vs. STATE OF MAHARASHTRA
|
January 31, 2012 |
PREM MOHANLAL GIRDHANI Vs. PERCEPT PICTURE
|
September 27, 2012 |
PREMA RAMANAND HATTANGADI Vs. STATE OF MAHARASTRA
|
March 9, 2012 |
PREMABAI SHIVRAM SINAI MOLCORNEKAR Vs. MARIA JOLIET BRITTO
|
April 12, 2012 |
PREMAVATI BASU NAIK Vs. SURESH BASU NAIK
|
June 21, 2012 |
PREMAVATI BASU NAIK Vs. CONFRARIA DE SANTIASSIMO SACRAMENTO E DO JESUS MARIA E JOSE
|
November 29, 2012 |
PREMCHAND BANSI JADHAV Vs. STATE OF MAHARASHTRA
|
August 6, 2012 |
PREMIUM PAPER AND BOARD INDUSTRIES LTD Vs. JOINT COMMISSIONER
|
April 30, 2012 |
PREMLAL Vs. STATE OF MAHARASHTRA
|
September 12, 2012 |
PREMLAXMI AND CO. Vs. KONKAN RAILWAY CORPORATION LTD
|
October 29, 2012 |
PREMSING JOGSING Vs. STATE OF MAHARASHTRA
|
October 31, 2012 |
PRESIDENT Vs. SAVITRI W/O PUSHPASHIL PATEL
|
June 11, 2012 |
PRESIDENT SIND EDUCATONISTSÏ ASSOCIATION Vs. REGISTRAR UNIVERSITY OF MUMBAI
|
February 21, 2012 |
PRESIDENT/SECRETARY VIDARBHA YOUTH WELFARE INSTITUTION Vs. PRADIPKUMAR S/O RAMCHANDRARAO LAMBHATE
|
February 21, 2012 |
PRICEWATERHOUSE CO OPERS PVT LTD Vs. C ANTHONY LOUIS
|
March 22, 2012 |
PRINCIPAL NIRMALA INSTITUTE OF EDUCATION Vs. STATE OF GOA
|
December 10, 2012 |
PRISM CEMENT LIMITED Vs. STATE OF MAHARASHTRA
|
August 30, 2012 |
PRITAM PRABHU KHOLKAR Vs. SUSHANT PRABHU KHOLKAR
|
July 27, 2012 |
PRIYA W/O PRAVIN PARATE Vs. SCHEDULED TRIBES CASTE CERTIFICATES SCRUTINY
|
October 4, 2012 |
PROPOSED VAIBHAV CO-OPERATIVE HOUSING SOCIETY Vs. STATE OF MAHARASHTRA THROUGH THE CHIEF SECRETARY
|
February 24, 2012 |
PUNAM CO-OPERATIVE HOUSING SOCIETY LTD. Vs. PRATAP ISSARDAS BHATIA
|
September 14, 2012 |
PUNDALIK NARAYAN XET Vs. AUGUSTO FERNANDES
|
September 15, 2012 |
PUNDALIK TUKARAM CHOWGULE Vs. UNION OF INDIA
|
November 5, 2012 |
PUNE MUNICIPAL CORPORATION Vs. DHANRAJ TARACHAND SANKALA
|
December 19, 2012 |
PUNIYABAI Vs. BHADDU
|
August 3, 2012 |
PUNJAJI Vs. DIVISIONAL COMMISSIONER AURANGABAD
|
July 16, 2012 |
PUPUL SON OF CHANDRAKANT BORKAR Vs. RASHTRASANT TUKDOJI MAHARAJ NAGPUR UNIVERSITY
|
December 19, 2012 |
PURAN AUTOMOBILES THROUGH ITS PARTNER Vs. STATE OF MAHARASHTRA
|
July 18, 2012 |
PURUSHOTTAM S/O SHANKAR GHODGAONKAR Vs. GAJANAN S/O SHANKAR GHODGAONKAR
|
August 13, 2012 |
PUSARAM Vs. JYOTI ALIAS SAVITRI
|
March 20, 2012 |
PUSHPA W/O PRAKASH PATIL Vs. STATE OF MAHARASHTRA THROUGH ADDITIONAL SUPERINTENDENT OF POLICE AND INVESTIGATING OFFICER
|
February 10, 2012 |
PUTZMEISTER CONCRETE PUMPS GMBH Vs. PUTZMEISTER INDIA (P.) LTD.
|
February 24, 2012 |
QUEXOVA MADEVA PRABHU Vs. SHIVANAND VASSUDEV SALGAONKAR
|
January 20, 2012 |
R P R NAIR Vs. AMBAJI NIKETAN CO OPERATIVE
|
September 27, 2012 |
RABO INDIA FINANCE LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
March 2, 2012 |
RABO INDIA FINANCE LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
July 9, 2012 |
RADHABAI D/O VITTHAL CHANDANE Vs. STATE OF MAHARASHTRA
|
February 10, 2012 |
RADHESHAM GANESHLAL DHOOT Vs. VISHUKUMAR BANSALILAL KALANTRI
|
August 22, 2012 |
RADHIKA GEORGE Vs. MAHARASHTRA HOUSING AND AREA DEVELOPMENT AUTHORITY GRIHA NIRMAN BHAVAN
|
April 24, 2012 |
RADHIKA GEURGE Vs. MAHARASHTRA HOUSING AND AREA DEVELOPMENT
|
July 4, 2012 |
RAFIQ AMIRHAMAJA MUJAWAR Vs. STATE OF MAHARASHTRA
|
September 14, 2012 |
RAFIQ KHALIL CHAND GAVANDI Vs. STATE OF MAHARASHTRA
|
November 22, 2012 |
RAGHU SARANGI Vs. STATE OF GOA
|
March 21, 2012 |
RAGHUNATH SITARAM NAIK Vs. STATE OF GOA
|
March 29, 2012 |
RAHEJA ACROPOLIS II ADONIS AUGUSTUS CO OP HOUSING SOCIETY LIMITED Vs. STATE OF MAHARASHTRA
|
February 28, 2012 |
RAHUL ENTERPRISES Vs. ABHINEHA PARK SAHAKARI GRUHA RACHANA
|
December 19, 2012 |
RAHUL HANMANT KAMBLE Vs. STATE OF MAHARASHTRA
|
November 19, 2012 |
RAHUL S/O ABHIMANYU RANPISE Vs. STATE OF MAHARASHTRA
|
January 24, 2012 |
RAHULKUMAR ALIAS UTTAMKUMAR SHIVSHANKAR CHAURSIYA Vs. STATE OF MAHARASHTRA
|
January 20, 2012 |
RAIL EUROPE Vs. RAJ TRAVELS & TOURS LTD.
|
October 9, 2012 |
RAJ CHEMICALS Vs. UNION OF INDIA
|
July 23, 2012 |
RAJ CHEMICALS Vs. UNION OF INDIA
|
March 15, 2012 |
RAJ G KUWATKAR Vs. UNION OF INDIA
|
August 6, 2012 |
RAJ KUMAR Vs. STATE OF MAHARASHTRA
|
June 21, 2012 |
RAJ MOHMAD USMAN SAYYED Vs. STATE OF MAHARASHTRA
|
February 22, 2012 |
RAJ NARAYAN SHIRKE Vs. STATE OF GOA
|
February 21, 2012 |
RAJAN CHAWLA Vs. LISBON JOHN MIRANDA
|
December 6, 2012 |
RAJARAM HIRALAL BHOI Vs. CHINTAMAN WAMAN SATHE
|
January 6, 2012 |
RAJARAM HIRALAL BHOI Vs. VIJAY RAJARAM BHOI
|
January 6, 2012 |
RAJARAM M CAISUKAR Vs. ST JOSEPH CHAPEL
|
February 17, 2012 |
RAJASTHANI SAMMELAN SARVODAY BALIKA VIDYALAYA Vs. ADDITIONAL DIRECTOR OF INCOME TAX EXEMPTION
|
March 26, 2012 |
RAJDENDRA VASSUDEO DESHPRABHU Vs. SPECIAL LAND ACQUISITION OFFICER
|
April 27, 2012 |
RAJEEV KHANDELWAL Vs. STATE OF MAHARASHTRA
|
August 17, 2012 |
RAJENDRA Vs. STATE OF MAHARASHTRA
|
October 2, 2012 |
RAJENDRA @ BALU DNYANOBA PARANDE Vs. THE STATE OF MAHARASHTRA
|
September 6, 2012 |
RAJENDRA A SHAH Vs. ANGEL CAPITAL AND DEBT MARKET LTD
|
September 18, 2012 |
RAJENDRA KUMAR S/O. SHREM KUMAR Vs. STATE OF GOA THROUGH ANTI NARCOTIC POLICE STATION
|
December 7, 2012 |
RAJENDRA N. MEHTA, ADULT Vs. PRABHUDAS LILADHAR PVT. LTD
|
October 16, 2012 |
RAJENDRA P. KASHYAP Vs. EKNATH ANNA HIROJI
|
June 20, 2012 |
RAJENDRA PANDURANG SONWANE Vs. STATE OF MAHARASHTRA
|
April 12, 2012 |
RAJENDRA PANGAM Vs. PARESH B NAIK C/O SAI GARAGE NEAR POLYTECHNIC COLLEGE SANGUEM ROAD SANVORDEM KAODODA
|
May 2, 2012 |
RAJENDRA RAMAJI MAHISBADWE Vs. NATIONAL AVIATION CO. OF INDIA LTD. AND OTHERS
|
July 16, 2012 |
RAJENDRA S/O ANIL MAYUR Vs. STATE OF MAHARASHTRA
|
March 26, 2012 |
RAJENDRA S/O GOVINDRAO JADHAV Vs. STATE OF MAHARASHTRA
|
July 5, 2012 |
RAJENDRA S/O NANDLAL AGRAWAL Vs. STATE OF MAHARASHTRA
|
October 1, 2012 |
RAJENDRA S/O VITTHALRAO KAMBLE Vs. GOVERNMENT OF
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March 28, 2012 |
RAJENDRA S/O. NARAYANRAO DHAKNE Vs. STATE OF MAHARASHTRA
|
October 19, 2012 |
RAJESH ALIAS MARATHA Vs. STATE OF GOA
|
March 29, 2012 |
RAJESH BHAGWANDAS SONI Vs. STATE OF MAHARASHTRA
|
October 15, 2012 |
RAJESH BHARAT LATKA Vs. STATE OF MAHARASHTRA THROUGH THE DEPARTMENT OF URBAN DEVELOPMENT, MANTRALAYA MUMBAI
|
March 21, 2012 |
RAJESH BHAURAO SADANSHIV Vs. STATE OF MAHARASHTRATHROUGH P S O OLD CITY AKOLA DISTRICT AKOLA
|
May 2, 2012 |
RAJESH BHAURAO SADANSHIV Vs. STATE OF MAHARASHTRA
|
April 20, 2012 |
RAJESH BRIJESH VERMA Vs. STATE OF MAHARASHTRA
|
September 27, 2012 |
RAJESH GANESHMAL OSWAL Vs. STATE OF MAHARASHTRA
|
August 10, 2012 |
RAJESH H PARIKH Vs. DEEPIKA R PARIKH
|
March 7, 2012 |
RAJESH LAXMICHAND UDESHI @ BHATIA Vs. PRAVIN HIRALAL SHAH
|
July 16, 2012 |
RAJESH MAHADEO PAKHARE Vs. STATE OF MAHARASHTRA
|
July 23, 2012 |
RAJESH MAROTRAO KOSE Vs. STATE
|
April 9, 2012 |
RAJESH NARAYAN JAISWAL Vs. STATE OF MAHARASHTRA THROUGH PRINCIPAL SECRETARY, HOME MANTRALAYA
|
March 1, 2012 |
RAJESH S/O AVINASH MOPKAR Vs. CENTRAL BUREAU OF INVESTIGATION, NAGPUR
|
April 26, 2012 |
RAJESH VORA Vs. ARTI MEHRA
|
March 20, 2012 |
RAJESHREE PRAVIN SONAWANE Vs. ARVIND KUMAR
|
November 27, 2012 |
RAJIYABI Vs. STATE
|
February 3, 2012 |
RAJKUMAR HARWANI Vs. SAGAR S/O. MOHANDAS TOLWANI
|
June 13, 2012 |
RAJKUMAR S/O LAXMAN MESHRAM Vs. STATE OF MAHARASHTRA THROUGH POLICE STATION, AJNI NAGPUR
|
March 30, 2012 |
RAJKUMAR SHIVHARE Vs. UNION OF INDIA, THROUGH SPECIAL DIRECTOR ENFORCEMENT DIRECTORATE MUMBAI
|
April 26, 2012 |
RAJRANI GUPTA Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
September 18, 2012 |
RAJU Vs. STATE OF MAHARASHTRA
|
February 9, 2012 |
RAJU @ PINTYA S/O MADHUKAR HIVRALE Vs. STATE OF MAHARASHTRA THROUGH POLICE SUB-INSPECTOR OF OLD CITY POLICE STATION, AKOLA
|
August 21, 2012 |
RAJU @ RAJAN KARTAIYA HARIJAN Vs. STATE OF MAHARASHTRA
|
December 6, 2012 |
RAJU ALIAS VISWAS Vs. STATE OF MAHARASHTRA
|
October 19, 2012 |
RAJU NARAYAN SHIRKE S/O LATE NARAYAN SHIRKE R/O PIDDUKARWADA Vs. STATE OF GOA THROUGH PUBLIC PROSECUTOR PANAJI GOA
|
May 4, 2012 |
RAJU S/O DADARAO MHASLEKAR Vs. STATE OF MAHARASHTRA
|
September 26, 2012 |
RAJU SHANKAR KADAM Vs. STATE OF MAHARASHTRA
|
September 26, 2012 |
RAJUBAI Vs. STATE OF MAHARASHTRA
|
November 2, 2012 |
RAJUBHAI DHAMIRBHAI BARIA Vs. STATE OF GUJARAT
|
July 10, 2012 |
RAJUBHAI MODI Vs. STATE OF MAHARASHTRA
|
September 10, 2012 |
RAJUKHAN ALIAS AZARKHAN S/O ABBASKHAN PATEL Vs. STATE OF MAHARASHTRA
|
March 9, 2012 |
RAKESH BALASAHEB LANDGE Vs. MAHARASHTRA STATE BOARD OF SECONDARY AND HIGHER SECONDARY EDUCATION
|
July 17, 2012 |
RAKESH OMPRAKASH AGRAWAL Vs. STATE OF MAHARASHTRA
|
August 17, 2012 |
RAKSHASINGH JAGDISHSINGH BAIS Vs. MAHARASHTRA STATE BOARD OF SECONDARY AND HIGHER SECONDARY EDUCATION NAGPUR
|
February 10, 2012 |
RAM Vs. THE STATE OF MAHARASHTRA
|
October 12, 2012 |
RAM S. DEVAL Vs. UNION OF INDIA
|
February 29, 2012 |
RAM S/O ATMARAM DONGARWAR Vs. CORPORATION OF THE CITY OF NAGPUR
|
September 3, 2012 |
RAMA KRISHNA SARMALKAR Vs. KRISHNA BABU KINLEKAR
|
June 14, 2012 |
RAMA SHANU DESSAI Vs. SHRI JOAQUIM VICENTE COUTINHO SINCE DECEASED AND HIS WIFE AND LEGAL HEIRS
|
March 2, 2012 |
RAMAKANT R HARMALKAR THROUGH HIS LRS Vs. MYRA MURIEL LOBOE PAUL
|
March 20, 2012 |
RAMAKANT R. UDAYKAR Vs. UNION BANK OF INDIA
|
March 12, 2012 |
RAMANATH KARE Vs. STATE
|
March 29, 2012 |
RAMBHAU SHAYMRAO BHUSARI Vs. PUNJABRAO DESHMUKH KRISHI VIDYAPEETH
|
February 8, 2012 |
RAMCHANDRA BABAJI THALI Vs. BHASKAR BABAJI THALI
|
June 22, 2012 |
RAMCHANDRA CHOUDHARI Vs. RAJARAM BHAU SHINDE
|
October 31, 2012 |
RAMCHANDRA JIVATRAM CHETWANI Vs. PUNE MUNICIPAL CORPORATION
|
November 2, 2012 |
RAMCHANDRA MANIKRAO PATIL Vs. STATE OF MAHARASHTRA
|
May 9, 2012 |
RAMCHANDRA VAMAN NAIK Vs. SESA GOA LIMITED
|
March 6, 2012 |
RAMDARSH SHARDAPRASAD MISHRA Vs. DIVISIONAL JOINT REGISTRAR CO-OPERATIVE SOCIETIES
|
July 19, 2012 |
RAMDAS AJINATH BHANDWALKAR Vs. STATE OF MAHARASHTRA
|
March 1, 2012 |
RAMESH Vs. STATE OF MAHARASHTRA
|
January 20, 2012 |
RAMESH ASHRUBA GHODAKE Vs. STATE OF MAHARASHTRA
|
September 7, 2012 |
RAMESH BALAJI EKHANDE Vs. NAMDEO GANPAT GITE
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October 17, 2012 |
RAMESH BHAYAL GAVIT Vs. STATE OF MAHARASHTRA
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August 14, 2012 |
RAMESH HILAL AHIRE Vs. STATE OF MAHARASHTRA
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June 13, 2012 |
RAMESH K. PATEL Vs. PRASHANT J. PATEL
|
July 18, 2012 |
RAMESH KUMAR SONI Vs. ENFORCEMENT DIRECTORATE
|
November 6, 2012 |
RAMESH MAHADEO DHAKATE Vs. UNION OF INDIA
|
November 30, 2012 |
RAMESH MAHIPATI RANDIWE Vs. STATE OF MAHARASHTRA
|
June 26, 2012 |
RAMESH RAGHOBAJI KIRTANE Vs. CHANDRAPUR DISTRICT CENTRAL CO OPERATIVE BANK LTD
|
May 9, 2012 |
RAMESH RAGHOBAJI KIRTANE Vs. CHANDRAPUR DISTRICT CENTRAL CO-OPERATIVE BANK LTD
|
May 5, 2012 |
RAMESH S ALVA Vs. STATE OF MAHARASHTRA
|
January 11, 2012 |
RAMESH S/O KISANRAO INGOLE Vs. EKNATH S/O HARIBHAU THIGALE
|
October 4, 2012 |
RAMESH S/O RANGRAO WALSANGE Vs. STATE OF MAHARASHTRA
|
March 27, 2012 |
RAMESH S/O SHRIRAM WANI Vs. STATE OF MAHARASHTRA
|
February 3, 2012 |
RAMESH S/O SITARAM HIRANWAR Vs. PANDURANG AND KRISHNARAO CO
|
August 6, 2012 |
RAMESH SHIVJI UPADHYAY Vs. CENTRAL GOVERNMENT OF INDIA THROUGH NATIONAL INVESTIGATION AGENCY
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July 18, 2012 |
RAMESH SIPPY Vs. SURESH GOPALDAS SIPPY
|
July 4, 2012 |
RAMESHCHANDRA DWARKAPRASAD Vs. STATE OF MAHARASHTRA
|
December 5, 2012 |
RAMESHWAR NANAKRAM PRAJAPAL Vs. SUNDRABAI KERU GHADAGE
|
June 18, 2012 |
RAMKRISHNA CHAUHAN AND ETC. ETC. Vs. SETH D.M. HIGH SCHOOL AND ETC. ETC.
|
March 12, 2012 |
RAMKRISHNA S/O TUKARAM PATIL Vs. STATE OF MAHARASHTRA
|
August 23, 2012 |
RAMNATH BABLO UMERASKAR Vs. JOHN CARASCO
|
October 4, 2012 |
RAMNIKLAL M. DOSHI Vs. SPECIAL DIRECTOR, ENFORCEMENT DIRECTORATE AND ANR.
|
September 6, 2012 |
RAMRAO S/O. JAIMAL BACCHAV Vs. STATE OF MAHARASHTRA
|
October 11, 2012 |
RAMRAO VENKATRAO RANE Vs. SANJAY RANE
|
September 13, 2012 |
RANAPRATAP S/O. KISAN PALVE Vs. STATE OF MAHARASHTRA
|
November 23, 2012 |
RANCHHODBHAI TANDEL Vs. COMPETENT AUTHORITY
|
February 27, 2012 |
RANGANTH SHANKER BHOSLE Vs. MULLA SAJJAD
|
April 4, 2012 |
RANGNATH Vs. THE MAHARASHTRA STATE ELECTRICITY TRANSMISSION COMPANY LTD.
|
August 2, 2012 |
RANGNATH MURLIDHAR WANI Vs. STATE OF MAHARASHTRA
|
April 18, 2012 |
RANGNATH S/O. SHRIPATI TATE Vs. STATE OF MAHARASHTRA
|
September 7, 2012 |
RANJIT PRABHAKAR BANNE Vs. COLLECTOR OF KOLHAPUR
|
February 22, 2012 |
RAOSAHEB @ DABYA RAJA KALE AND SOU. TOLABAI RAOSAHEB @ DABYA KALE Vs. THE STATE OF MAHARASHTRA
|
December 19, 2012 |
RAOSAHEB NARAYAN THENGAL Vs. STATE OF MAHARASHTRA
|
December 12, 2012 |
RASHID KAPADIA Vs. MEDHA GADGIL
|
January 4, 2012 |
RASHMI RAJAN LAMBOR ALIAS SAGGUBAI B Vs. SCRUTINY COMMITTEE FOR VERIFICATION OF CASTE CERTIFICATE
|
August 23, 2012 |
RASHTRA SAHI TUKDOJI CANCER HOSPITAL & REGIONAL CANCER CENTRE Vs. COMMISSIONER OF CUSTOMS
|
September 17, 2012 |
RASHTRA SAHI TUKDOJI CANCER HOSPITAL & REGIONAL CANCER CENTRE Vs. COMMISSIONER OF CUSTOMS
|
November 17, 2012 |
RASHTRIYA CHEMICALS AND FERTILIZERS LTD Vs. SANMIT INTERNATIONAL FZE
|
June 18, 2012 |
RASHTRIYA CHEMICALS AND FERTILIZERS LTD Vs. J S OCEAN LINER PTE LTD
|
March 27, 2012 |
RASHTRIYA SHIKSHAN SANGH SIDHEWADI Vs. STATE OF MAHARASHTRA THROUGH THE MINISTER OF SOCIAL JUSTICE AND SPECIAL ASSISTANCE
|
August 27, 2012 |
RATAN Vs. STATE OF MAHARASHTRA
|
September 24, 2012 |
RATAN KHATRYA PADAVI Vs. STATE OF MAHARASHTRA
|
March 20, 2012 |
RATHNAM P V Vs. THE PREMIER AUTOMOBILES LIMITED
|
February 22, 2012 |
RATNAPRABHA Vs. STATE
|
July 16, 2012 |
RAUL PO Vs. GOA COASTAL ZONE MANAGEMENT AUTHORITY
|
August 13, 2012 |
RAUL PRAZERES Vs. STATE OF GOA
|
September 3, 2012 |
RAUNAK CORPORATION Vs. SANJAY MANOHAR KASTUR
|
October 18, 2012 |
RAVALNATH BUILDERS Vs. SEBASTIANA ESCOLASTICA BEATRIZ NUNES MENDONSA @ BEATRIZ MENDONCA
|
January 12, 2012 |
RAVALNATH BUILDERS Vs. SEBASTIANA ESCOLASTICA BEATRIZ NUNES MENDONSA
|
June 18, 2012 |
RAVI ALIAS RAVIKUMAR GAREJWAR ANNA GAUDA Vs. STATE OF MAHARASHTRA
|
February 2, 2012 |
RAVI DHIREN GHOSH Vs. STATE OF MAHARASHTRA
|
October 25, 2012 |
RAVIKANT LAKSHMINARAYAN ZANWAR Vs. STATE OF MAHARASHTRA
|
July 18, 2012 |
RAVIKUMAR GOPALKISHAN CHETLAWAR Vs. RADHABAI GOPALKISHAN
|
October 11, 2012 |
RAVIKUMAR S/O GOPALKISHAN CHETLAWAR Vs. RADHABAI GOPALKISHAN CHETLAWAR
|
October 11, 2012 |
RAVINDRA Vs. SAU SHOBHA
|
November 22, 2012 |
RAVINDRA D NAIK S/O DATTARAM NAIK Vs. VPK URBAN CO-OP CREDIT SOCIETY LTD
|
July 27, 2012 |
RAVINDRA N CHAUDHARI Vs. ZONAL MANAGER IDBI BANK LTD
|
August 2, 2012 |
RAVINDRA NAROTTAMDAS MERCHANT Vs. NIRANJAY NAROTTAMDAS
|
November 23, 2012 |
RAVINDRA PREMDAS DHOKE Vs. STATE OF MAHARASHTRA
|
February 22, 2012 |
RAVINDRA TUKARAM GAONKAR Vs. TULSHIDAS VASSUDEO GAVDE
|
April 11, 2012 |
RAVINDRA YOGIRAJ PAUL Vs. STATE OF MAHARASHTRA
|
September 25, 2012 |
RAVSAHEB SHIVAPPA PATIL Vs. STATE OF MAHARASHTRA
|
March 7, 2012 |
RAZZAK SHAIKH Vs. SHRADHA B. SALGAONKAR
|
January 16, 2012 |
REENA RAMESH SHIRODKAR Vs. ULHAS DATTARAM MAYEKAR
|
July 27, 2012 |
REGI SURESH NAIR Vs. SURESH PUTHARAKKAL NAIR
|
April 20, 2012 |
REGIONAL CONTROLLER OF MINES, INDIAN BUREAU OF MINES, MINISTRY OF STEEL AND MINES, GOVERNMENT OF INDIA Vs. HARDESH ORES
|
January 25, 2012 |
REGIONAL DIRECTOR Vs. SHAIKH MUSTAFA KADAR
|
April 9, 2012 |
REGIONAL DIRECTOR, EMPLOYEES STATE INSURANCE CORPORATION , MUMBAI Vs. SHALIMAR HOTEL, MUMBAI
|
September 18, 2012 |
REHMAT ALI BAIG Vs. MINOCHER M DEBOO
|
July 9, 2012 |
REKHA Vs. MALYADRI NARASIMHULU
|
November 22, 2012 |
REKHA JANARDAN KALE Vs. STATE OF MAHARASHTRA
|
April 2, 2012 |
REKHA RAJENDRA MAGAR Vs. STATE OF MAHARASHTRA
|
December 5, 2012 |
REKHA W/O RAMRAO BHUJANG Vs. SUBHADRABAI
|
January 4, 2012 |
RELIANCE COMMUNIVATIONS LIMITED Vs. STATE OF MAHARASHTRA
|
November 22, 2012 |
REMEDIA LABORATORIES PVT. LTD. Vs. COMMISSIONER OF C. EX.
|
October 3, 2012 |
REMEDIOS CRASTO SON OF PEDRO ROSARIO CRASTO Vs. DOROTHY SIQUEIRA
|
July 27, 2012 |
RETURNING OFFICER HINGOLI Vs. KANTABAI BALAJI SURYAWANSHI
|
February 1, 2012 |
REZA ABDULLATIF SABOONCHI Vs. STATE OF MAHARASHTRA
|
September 14, 2012 |
RICARDO JAIME FERNANDES Vs. VISHNUDAS ALIAS GURUDAS KHANDOLKAR
|
July 20, 2012 |
RICHARD FERNANDES Vs. DEPUTY COLLECTOR AND S D O AND LAND ACQUISITION OFFICER
|
June 26, 2012 |
RITA LENA D'SOUZA Vs. S T A T E, THROUGH C.B.I.
|
October 31, 2012 |
RITU PRAKASH DESAI Vs. TROPICAL HOMES
|
March 15, 2012 |
RIZWAN HAWALDAR KHAN Vs. DEPUTY DIRECTOR OF EDUCATION
|
October 15, 2012 |
ROCK CASTLE PROPERTY PRIVATE LIMITED Vs. COMMISSIONER OF INCOME-TAX
|
October 22, 2012 |
ROHIDAS DATTA POROB R/O PENHA DE FRANCA BARDEZ GOA Vs. HIRABAI ANGLE RESIDENT OF NEGOCIANTA DE CHINCHINIM SALCETE GOA
|
May 3, 2012 |
ROHINI INDUSTRIAL ELECTRICALS LIMITED Vs. GOPAL M.KANDOI
|
October 4, 2012 |
ROHINI W/O SANJAY BHOSALE Vs. STATE OF MAHARASHTRA
|
May 11, 2012 |
ROHINI W/O. SANJAY BHOSALE Vs. THE STATE OF MAHARASHTRA AND OTHERS
|
July 5, 2012 |
ROLTA INDIA LIMITED Vs. VOLTAS LIMITED
|
October 1, 2012 |
ROMAN TARMAT LTD Vs. INDUKURU VENKU REDDY CONSTRUCTIONS
|
October 16, 2012 |
RONI ADI TARAPURWALA Vs. DINSHAW ADARJI TARAPURWALA SINCE DECEASED
|
April 11, 2012 |
ROOPCHAND MOHANLAL JAIN Vs. CHANDRAPRAKASH
|
September 24, 2012 |
ROSA FILIPA RODRIGUES Vs. JAIVANT R SHET SHIRODKAR
|
January 20, 2012 |
ROSALINA COUTINHO E. QUADROS Vs. REMIGIO QUADROS
|
April 27, 2012 |
ROSARIA FERNANDES E. SOARES Vs. DATTATRAY P. KALGUTKAR
|
April 30, 2012 |
ROSARINHO MACARIO FERNANDES Vs. LAURENA PEDRINA COLACO
|
January 20, 2012 |
ROSARIO S FERNANDES Vs. STATE OF GOA THROUGH ITS CHIEF SECRETARY
|
August 28, 2012 |
ROSY FERNANDES Vs. STATE OF GOA
|
October 11, 2012 |
ROY KUNJUKUTTY CHERAN AND ORS. Vs. STATE OF MAHARASHTRA AND ANR.
|
February 28, 2012 |
RUCHI GLOBAL LIMITED Vs. MAHARASHTRA STATE WAREHOUSE CORPORATION
|
March 5, 2012 |
RUKHAMINI PANDURANG SANSTHAN Vs. STATE OF MAHARASHTRA
|
August 14, 2012 |
RUKHMINI CHEMICAL INDUSTRIES Vs. CESTAT
|
March 16, 2012 |
RUKMANRANI EDUCATION FOUNDATIONS Vs. CHIEF COMMISSIONER OF INCOME TAX
|
June 15, 2012 |
RUKMINI CHIDANAND KORE Vs. STATE OF MAHARASHTRA
|
August 17, 2012 |
RUNWAL DEVELOPERS PRIVATE LIMITED Vs. YOGESH MEHTA
|
March 7, 2012 |
RUPALLI R SHAH Vs. ADANI WILMER LTD.
|
May 8, 2012 |
RUPRAO VITHOBAJI DHOK Vs. ADDITIONAL COMMISSIONER
|
August 1, 2012 |
RUSI HORMUSJI PAVRI OF MUMBAI PARSI INDIAN INHABITANT Vs. PERIN FARAMROZE PAVRI PARSI OF MUMBAI
|
May 4, 2012 |
RUSTOMJEE KERWALLA Vs. AVISHA GOPALKRISHNAN
|
August 29, 2012 |
RUTUJA ALIAS MITRALI Vs. MAHESH ALIAS MADHUKARRAO DESAI
|
October 4, 2012 |
S & S INDUSRIES AND ENTERPRISES LTD Vs. RAJENDRA N GURAV MUMBAI
|
August 17, 2012 |
S B BHAGWAT Vs. STATE OF MAHARASHTRA
|
January 24, 2012 |
S K KALU S K IBRAHIM Vs. STATE OF MAHARASHTRA
|
July 25, 2012 |
S KUMAR DEVELOPERS AND BUILDERS Vs. BHIMRAO
|
July 30, 2012 |
S RAJA NADAR Vs. STATE OF MAHARASHTRA
|
January 24, 2012 |
S S SAYYAD Vs. HINDUSTAN AERONAUTICS LTD
|
July 18, 2012 |
SABINA D'COSTA Vs. OLAVA RODRIGUES, S/O LATE ANTONIO XAVIER RODRIGUES
|
November 5, 2012 |
SACHIN C SHAH Vs. HEMANT D SHAH
|
March 5, 2012 |
SACHIN DADARAO BORUDE Vs. STATE OF MAHARASHTRA
|
February 3, 2012 |
SACHIN NAGNATH SATPUTE Vs. STATE OF MAHARASHTRA
|
October 18, 2012 |
SACHIN NAGNATH SATPUTE Vs. NAGNATH GAJENDRA SATPUTE
|
October 18, 2012 |
SADA VIJAY KUMAR Vs. STATE OF MAHARASHTRA
|
December 18, 2012 |
SADANAND SHIVAJI KADAM Vs. STATE OF MAHARASHTRA THROUGH HAVELI POLICE STATION
|
September 4, 2012 |
SADASHIV Vs. PRO INTERACTIVE SERVICE P LTD
|
July 24, 2012 |
SADASHIV D NAIK Vs. UMESH KRISHNA SAWANTH
|
August 31, 2012 |
SADASHIV S/O GANPATRAO MAHAJAN Vs. HONÏBLE MINISTER FOR CO-OPERATION AND TEXTILE
|
August 16, 2012 |
SADASHIV S/O. GANPATRAO MAHAJAN Vs. HON'BLE MINISTER FOR COOPERATION
|
November 19, 2012 |
SADASHIVRAO MANDALIK KAGAL TALUKA SAHAKARI SAKHAR KARKHANA LTD Vs. REGIONAL JT DIRECTOR SUGAR KOLHAPUR REGION KOLHAPUR
|
May 3, 2012 |
SADASHIVRAO MANDALIK KAGAL TALUKA SAHAKARI SAKHAR KARKHANA LTD Vs. REGIONAL JT DIRECTOR SUGAR KOLHAPUR REGION
|
February 29, 2012 |
SADHANA JANARDHAN JADHAV Vs. PRATIBHA PATIL MAHILA MAHAMANDAL
|
December 5, 2012 |
SAFE & SURE MARINE SERVICE PVT. LTD. Vs. COMMR. OF S.T., MUMBAI
|
August 14, 2012 |
SAGAR ALIAS SUDHAKAR CHANCHALWAD Vs. MAHARASHTRA STATE ELECTRICITY DISTRIBUTION COMPANY LTD LATUR
|
February 8, 2012 |
SAH PETROLEUMS LTD IN MATTER BETWEEN SEVEN ISLANDS SHIPPING LTD Vs. SAH PETROLEUMS LTD
|
July 6, 2012 |
SAHAJANAND INVESTMENTS PVT Vs. STATE OF GOA
|
October 12, 2012 |
SAHAKAR MAHARSHI BHAUSAHEB THORAT SAHAKARI SAKHAR KARKHANA LTD. Vs. THE STATE OF MAHARASHTRA
|
July 10, 2012 |
SAHARA HOSPITALITY LTD Vs. COMMISSIONER OF INCOME TAX
|
September 12, 2012 |
SAHEB Vs. THE STATE OF MAHARASHTRA
|
July 26, 2012 |
SAHEBRAO Vs. STATE OF MAHARASHTRA
|
September 28, 2012 |
SAHEBRAO S/O KADUBA SHEJUL Vs. STATE OF MAHARASHTRA
|
July 16, 2012 |
SAHEBRAO S/O UPASRAO ADHAU Vs. STATE OF MAHARASHTRA
|
March 14, 2012 |
SAHEBRAO TIKARAMJI GAKHARE Vs. LAKHOTIA TRANSPORT CO PVT LTD KOLKATTA
|
February 14, 2012 |
SAHYADRI EARTHMOVERS Vs. L AND T FINANCE LTD
|
December 17, 2012 |
SAIDATTA S/O DIGAMBAR SAMANGAONKAR Vs. DADASAHEB S/O GUNA MANDAVGANE
|
June 18, 2012 |
SAJI JAGGU SAUNTO Vs. VITHAL ANANT SAUNTO
|
April 9, 2012 |
SAJJAN DHONDIBA GHODAKE Vs. SOU SHITAL SAJJAN GHODAKE
|
October 3, 2012 |
SAJU LADU PALKAR Vs. JOAQUIM ROSARIO DSOUZA
|
February 22, 2012 |
SAKHARAM ARJUN GHADIGAONKAR Vs. MUNICIPAL CORPORATION
|
December 5, 2012 |
SAKHARAM ARJUN GHADIGAONKAR Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI
|
December 4, 2012 |
SAKHUBAI ALIAS SHAKUNTALA V CHOPDE Vs. NATIONAL THERMAL POWER
|
March 22, 2012 |
SALIM KHAN @ SANJAY KHAN Vs. STATE OF MAHARASHTRA
|
July 31, 2012 |
SAMADHAN STEEL TRADERS Vs. UNION OF INDIA
|
August 14, 2012 |
SAMARATH NEW EDUCATION SOCIETY Vs. PUSHPA
|
April 23, 2012 |
SAMBHAJI SOMA RUPNAVAR Vs. SATTE OF MAHARASHTRA
|
December 7, 2012 |
SAMPAT NARAYAN HAKE Vs. STATE OF MAHARASHTRA
|
December 17, 2012 |
SANCHIT SOFTWARE & SOLUTIONS (P.) LTD Vs. COMMISSIONER OF INCOME TAX
|
September 7, 2012 |
SANDEEP ALIAS SANTOSH S/O RAJESHWAR WAGHMARE Vs. STATE OF MAHARASHTRA
|
January 13, 2012 |
SANDEEP VASANT BANE Vs. STATE OF MAHARASHTRA
|
January 9, 2012 |
SANDHYA LAXMAN GHOSALKAR Vs. STATE OF MAHARASHTRA AND OTHERS
|
September 12, 2012 |
SANDHYA RAJARAM LOKHANDE Vs. RAJARAM GANU LOKHANDE
|
August 2, 2012 |
SANDIP ARJUN VAZARKAR Vs. RAJESH MADHUKAR KHAUTANKAR
|
March 6, 2012 |
SANDIP KALANGUTKAR Vs. STATE
|
June 19, 2012 |
SANDOZ PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, BELAPUR
|
September 5, 2012 |
SANGHVI SWISS REFILLS (P) LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
November 20, 2012 |
SANGITA DEEPAK JARE Vs. STATE OF MAHARASHTRA THROUGH THE SECRETARY TO THE GOVERNMENT
|
August 24, 2012 |
SANGITA W/O ASHOK WANI Vs. ASHOK S/O KERUJI WANI
|
November 2, 2012 |
SANGLI MIRAJ KUPWAD CITIES MUNICIPAL CORPORATION Vs. MAHAPALIKA KAMGAR SABHA
|
July 23, 2012 |
SANGLI SAHAKARI BANK LTD Vs. STATE OF MAHARASHTRA
|
June 11, 2012 |
SANJAY Vs. STATE OF MAHARASHTRA
|
March 28, 2012 |
SANJAY Vs. SANJIVANI
|
October 9, 2012 |
SANJAY Vs. STATE OF MAHARASHTRA
|
September 24, 2012 |
SANJAY AUTOMOBILE ENGINEERS PVT LTD Vs. SUPERINTENDING ENGINEER MAHARASHTRA STATE ELECTRICITY DISTRIBUTION COMPANY LTD
|
July 16, 2012 |
SANJAY BHIKU GADE Vs. STATE OF MAHARASHTRA
|
June 11, 2012 |
SANJAY DEVRAM BHOIR Vs. DIVISIONAL COMMISSIONER
|
July 24, 2012 |
SANJAY DEVRAM BHOIR Vs. MAYOR THANE MUNICIPAL CORPORATION
|
July 6, 2012 |
SANJAY DEVRAM BHOIR Vs. DIVISIONAL COMMISSIONER
|
July 23, 2012 |
SANJAY DINANATH TIWARI Vs. DIRECTOR GENERAL OF POLICE
|
February 22, 2012 |
SANJAY GUPTA Vs. STATE OF MAHARASHTRA
|
July 31, 2012 |
SANJAY KHEMRAJ RATHOD Vs. STATE OF MAHARASHTRA
|
December 5, 2012 |
SANJAY MUNJALI ZUNJARE Vs. STTAE OF MAHARASHTRA
|
November 5, 2012 |
SANJAY PARASRAMPURIA Vs. COMMISSIONER OF CUSTOMS (EXPORT)
|
July 2, 2012 |
SANJEEV BHAGWANRAO KOKIL Vs. STATE OF MAHARASHTRA
|
October 9, 2012 |
SANJEEV BISHNUDEV MISHRA Vs. STATE OF MAHARASHTRA
|
October 31, 2012 |
SANJEEV SADANAND PAWAR Vs. THE STATE OF MAHARASHTRA
|
July 3, 2012 |
SANJEEVAN GRAMIN V VAIDYAKIYA AND SAMAJIK SAHAYATA PRATISTHAN Vs. GORAKHNATH POPAT BANDHANE
|
July 5, 2012 |
SANJOG SADANAND PARAB OF MUMBAI Vs. B P GHARDA AND CO
|
June 21, 2012 |
SANKET FOOD PRODUCTS PVT. LTD Vs. UNION OF INDIA
|
July 6, 2012 |
SANMIT INTERNATIONAL FZE Vs. RASHTRIYA CHEMICALS AND FERTILIZERS LTD
|
February 10, 2012 |
SANTACRUZ PRAKASH COOP HSG SOCIETY LTD Vs. REHMANI BEGUM
|
April 9, 2012 |
SANTOS MARIA TERESA PINTO FERRIERS DOS Vs. UNION OF INDIA
|
July 19, 2012 |
SANTOSH @ SANTU S/O. JAGASHARAN Vs. STATE OF MAHARASHTRA
|
December 12, 2012 |
SANTOSH CHANGU KARNEKAR Vs. STATE OF MAHARASHTRA
|
November 29, 2012 |
SANTOSH GANA THAKUR Vs. THE STATE OF MAHARASHTRA
|
July 2, 2012 |
SANTOSH GOVIND MAHAJAN Vs. STATE OF MAHARASHTRA
|
July 17, 2012 |
SANTOSH HARIDAS BHANDWALKAR Vs. STATE OF MAHARASHTRA THROUGH MAHABALESHWAR
|
December 10, 2012 |
SANTOSH LALMANI TIWARI Vs. AARADHANA DEVI
|
September 25, 2012 |
SANTOSH MARUTI WALANJ Vs. MANOJ SADASHIV JADHAV
|
November 5, 2012 |
SANTOSH NAMDEV PATIL Vs. STATE OF MAHARASHTRA
|
January 19, 2012 |
SANTOSH S/O CHABILADAS CHAUDAHRI Vs. STATE OF MAHARASHTRA THROUGH POLICE
|
February 21, 2012 |
SANTOSH SHAHAJI WALKE Vs. NARAYAN RAOJI KALBANDE AND ANR.
|
July 19, 2012 |
SANTOSHKUMAR S/O NANDKISHOR PANDE Vs. VINAYKUMAR S/O SATTYANARAYAN MISHRA
|
October 17, 2012 |
SANTUK @ BAPPASAHEB S/O BAPURAO KHATAR Vs. STATE OF MAHARASHTRA
|
December 14, 2012 |
SANVIJAY ROLLING & ENGINEERING LTD. Vs. C.C. (EXPORT), MUMBAI
|
August 27, 2012 |
SANVIJAY ROLLING & ENGINEERING LTD. Vs. COMMISSIONER OF CUSTOMS
|
September 18, 2012 |
SANVLO TRIVIKRAM NAIK GAUNEKAR Vs. INSPECTOR OF SURVEYS AND LAND RECORDS
|
December 10, 2012 |
SANYOGITA RANE Vs. MANORAMABAI RAUJI RANE
|
May 11, 2012 |
SAQUIB ABDUL HAMID NACHAN Vs. STATE OF MAHARASHTRA
|
October 5, 2012 |
SARASWAT CO OPERATIVE BANK LTD Vs. JAYNIT AGENCIES
|
June 11, 2012 |
SARDAR WALI MOHAMMAD ALIAS SOHAIL Vs. UNION OF INDIA
|
March 22, 2012 |
SARDARSINHA S/O GOPALSINH GOUR Vs. SWARUPSINH S/O GOPALSINH GOUR
|
July 18, 2012 |
SARIKA SURYAKANT KHATU Vs. SECRETARY/EDUCATION OFFICER
|
June 11, 2012 |
SARJERAO JANARDHAN HANDE Vs. MAHARASHTRA STATE COOPERATIVE
|
June 18, 2012 |
SARLA PERFORMANCE FIBERS LTD. Vs. UNION OF INDIA
|
February 8, 2012 |
SARTHAK DEVELOPERS Vs. BANK OF INDIA AMRUT TARA STAFF CO OP HOUSING SOCIETY LTD
|
April 4, 2012 |
SARVAJANIK SHIKSHAN SANSTHA Vs. ALFRED ASHTAMKAR
|
April 17, 2012 |
SARWARLARAM BAKRIDANKHALIPA SHAIKH Vs. STATE OF MAHARASHTRA
|
September 28, 2012 |
SASA DETERGENT DIVISION Vs. DAMODAR S MUDLIYAR
|
January 6, 2012 |
SATISH Vs. STATE OF MAHARASHTRA
|
March 22, 2012 |
SATISH HIRANNA PUJARI Vs. STATE OF MAHARASHTRA
|
December 5, 2012 |
SATISH S/O DAMODHAR KASAR Vs. STATE OF MAHARASHTRA
|
February 13, 2012 |
SATISH S/O. MAHIPATIRAO KENDRE Vs. STATE OF MAHARASHTRA
|
August 8, 2012 |
SATISH SADASHIV KULKARNI Vs. GRAM PANCHAYAT JANEFAL
|
March 22, 2012 |
SATISH VISHNU NALAVADE Vs. GANPATI HARI NALAWADE DECEASED THROUGH LRS
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June 12, 2012 |
SATYADEV MADHAVRAO Vs. STATE OF MAHARASHTRA
|
November 5, 2012 |
SATYANARAYAN MOTILALJI MALPANI Vs. NANDLAL SIVNARAYAN BHUTADA
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June 29, 2012 |
SATYAPRAKASH SHARMA Vs. STATE OF MAHARASHTRA
|
November 6, 2012 |
SAU DWARIBAI NANAKRAM JIVATRAMANI Vs. RAHUL TRADING COMPANY
|
August 9, 2012 |
SAU LAXMIBAI SHANTARAM DOKE Vs. STATE OF MAHARASHTRA
|
August 17, 2012 |
SAU MRUNALINI JAIRAJ KAKADE Vs. SAU SUPRIYA SADANAND SULE
|
April 13, 2012 |
SAU SHAILAJA RAJENDRA BADWAIK Vs. HON'BLE MINISTER DEPARTMENT OF STATE EXCISE MANTRALAYA MUMBAI
|
June 27, 2012 |
SAU SONAL PRAFULL WANI Vs. PRAFULL SADASHIV WANI
|
June 14, 2012 |
SAU SUDHA KASHINATH BARI Vs. NIRMALA MAGAN CHAVAN
|
February 9, 2012 |
SAU VATSALABAI GHANWAT Vs. STATE OF MAHARASHTRA
|
February 23, 2012 |
SAU VIJAYA SACHIN ANURKAR Vs. SACHIN VASANTRAO ANURKAR
|
June 28, 2012 |
SAUDAGAR ALIS BALU BAJIRAO BHANGE Vs. STATE OF MAHARASHTRA
|
August 2, 2012 |
SAYEED RASHID SHAIKH Vs. STATE OF MAHARASHTRA
|
November 1, 2012 |
SBI GLOBAL FACTORS LTD Vs. K SERA SERA PRODUCTION LTD
|
November 30, 2012 |
SBS COLORES & CHEMIQUES PVT. LTD. Vs. STATE OF MAHARASHTRA
|
July 30, 2012 |
SCHNEIDER ELECTRIC INDIA PVT. LTD. Vs. COMMISSIONER OF C. EX.
|
February 7, 2012 |
SEBASTIAO FRANCISCO XAVIER DIAS Vs. JOSE CAETANO GRACIAS
|
April 20, 2012 |
SECRETARY SADGURU JANGLI MAHARAJ SHIKSHAN SANSTHA Vs. SUNITA LAXMAN KALEDHONKAR
|
May 7, 2012 |
SEEMA SAVALE Vs. STATE OF MAHARASHTRA
|
October 19, 2012 |
SEEMA SUNIL KHINVASARA Vs. STATE OF MAHARASHTRA
|
September 12, 2012 |
SELWELL FOODS AND BEVERAGES PRIVATE LIMITED Vs. MINAR MARKETING
|
March 1, 2012 |
SENIOR DIVISIONAL COMMIERCIAL MANAGER Vs. GENERAL SECRETARY
|
April 10, 2012 |
SERGI TRANSFORMER EXPLOSION PREVENTION TECHNOLOGIES PVT. LTD. Vs. THE CONTROLLER OF PATENTS AND DESIGNS & ORS.
|
March 6, 2012 |
SEROLINA D'COSTA Vs. ANTONIO JOSE RODRIGUES
|
August 1, 2012 |
SESA GOA LIMITED Vs. MORMUGAO DOCK LABOUR BOARD
|
March 30, 2012 |
SESA RESOURCES LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
October 19, 2012 |
SETH KASTURMAL DALSUKH DHARMASHALA Vs. SHANTIDEVI W/O LAXMINARAYAN AGRAWAL
|
October 3, 2012 |
SEWAKDAS TUKARAM JUMDE Vs. STATE OF MAHARASHTRA
|
September 28, 2012 |
SEWALAL D.TIWARI Vs. INCOME TAX OFFICER
|
December 4, 2012 |
SEYA INDUSTRIES LTD Vs. UNION OF INDIA
|
May 8, 2012 |
SHABA ZULO SHET Vs. GOPAL DATTA VARIK
|
July 13, 2012 |
SHAH JAGSHI JETHABHAI Vs. J N CONSTRUCTION
|
February 6, 2012 |
SHAHIB MOHAMMEDALI BEPARI Vs. SUB-DIVISION MAGISTRATE
|
May 11, 2012 |
SHAIKH ABDUL RAHIM NABI Vs. ANJUMANIISLAM
|
April 27, 2012 |
SHAIKH ABDUL RAZAK Vs. SHAIKH KASSAM
|
June 26, 2012 |
SHAIKH ABDUL RAZAK Vs. SHAIKH KASSAM
|
July 20, 2012 |
SHAIKH AMJAD SK. ASAD Vs. STATE OF MAHARASHTRA
|
October 20, 2012 |
SHAIKH AZIZA PARVEEN W/O SHAIKH HAFEEZ Vs. MOHD. QUSRO S/O MOHD. KHALEEL
|
September 7, 2012 |
SHAIKH HABEEB SHAIKH BASHIR AND SHAIKH MUJEEB Vs. THE STATE OF MAHARASHTRA AND POLICE SUB-INSPECTOR
|
May 4, 2012 |
SHAIKH HARUN SHAIKH CHHOTU Vs. STATE OF MAHARASHTRA
|
November 21, 2012 |
SHAIKH IQBAL MUZAWAR Vs. ABITALIB MALIK
|
September 27, 2012 |
SHAIKH ISHAQ BUDHANBHAI Vs. SHAYEEN ISHAQ SHAIKH
|
August 8, 2012 |
SHAIKH MOHAMMAD MURGHAY Vs. STATE OF MAHARASHTRA THROUGH ITS CHIEF SECRETARY GOVERNMENT OF MAHARASHTRA MANTRALAYA MUMBAI
|
May 11, 2012 |
SHAIKH NOOR SHAIKH NANHU Vs. STATE OF MAHARASHTRA
|
September 27, 2012 |
SHAIKH SHAFI AHMED KHADARSAB Vs. STATE OF MAHARASHTRA
|
March 13, 2012 |
SHAIKH SHAUKAT S/O SHAIKH TURAB Vs. STATE OF MAHARASTRA
|
February 6, 2012 |
SHAILAJA BITESH SAGAR Vs. VIRGINA ANTHONY MISQUITTA
|
March 21, 2012 |
SHAILENDRA Vs. STATE OF MAHARASHTRA
|
October 1, 2012 |
SHAILESH Vs. STATE OF MAHARASHTRA
|
October 18, 2012 |
SHAILESH MANOHAR SASTIKAR S/O LATE MANOHAR SASTIKAR Vs. STATE OF GOA
|
July 9, 2012 |
SHAKIL @ GOLU SHAKUR MEWATI Vs. STATE OF MAHARASHTRA
|
October 5, 2012 |
SHAKINA BI Vs. ANANDRAO G.S. KENKRE
|
October 5, 2012 |
SHAKTI ARORA EXPORTS PVT. LTD Vs. STATE OF MAHARASHTRA
|
September 28, 2012 |
SHAKTI COMMERCIAL PREMISES
SOCIETY LTD Vs. STATE OF MAHARASHTRA THROUGH THE SECRETARY
|
June 11, 2012 |
SHAKUNTALA Vs. RAMDAS
|
February 1, 2012 |
SHALINI SUMANT RAUT Vs. MILIND SUMANT RAUT
|
December 14, 2012 |
SHALINI WD/O SHARAD KIRWAI Vs. SHANKAR NEELKANTAN IYER
|
April 27, 2012 |
SHAMBA SINAI BUDKULE Vs. ADDL. DEPUTY COLLECTOR AND LAND ACQUISITION OFFICER
|
September 15, 2012 |
SHAMLAL S/O JANKILAL AGRAWAL Vs. SHANTIDEVI W/O LAXMINARAYAN AGRAWAL
|
October 3, 2012 |
SHAMRAO VITHAL COOP BANK LTD Vs. INLAND PRINTERS LTD
|
February 6, 2012 |
SHAMSHOODDIN Vs. GOVIND
|
July 27, 2012 |
SHAMSHUL YADALI SHEIKH Vs. STATE OF MAHARASHTRA
|
November 29, 2012 |
SHAMSUNDAR Vs. DIVISIONAL COMMISSIONER
|
August 27, 2012 |
SHANKAR GANPATRAO NEHARE Vs. STATE OF MAHARASHTRA
|
March 20, 2012 |
SHANKAR GOVINDRAO SARNAIK Vs. SUB DIVISIONAL OFFICER WASHIM
|
January 17, 2012 |
SHANKAR PANDITRAO TOKALWAD Vs. STATE OF MAHARASHTRA
|
October 9, 2012 |
SHANKAR RAMRAO RANGNEKAR Vs. NARAYAN SAKHARAM SAWANT
|
November 30, 2012 |
SHANKAR S/O. NATHUJI KHANDARE Vs. STATE OF MAHARASHTRA THROUGH INVESTIGATION OFFICER
|
October 23, 2012 |
SHANKAR SHIVLING SWAMI Vs. STATE OF MAHARASHTRA
|
February 22, 2012 |
SHANKARLAL V KESWANI Vs. INDIA INFOLINE
|
October 1, 2012 |
SHANTA PRAKASH SHEWALE Vs. PRINCIPAL SECRETARY
|
August 24, 2012 |
SHANTABAI BABAN MULUK Vs. ASHA JANARDHAN CHASKAR
|
August 30, 2012 |
SHANTARAM ATMARAM BELDAR Vs. STATE OF MAHARASHTRA
|
November 5, 2012 |
SHANTARAM BABU LONGALE Vs. BALARAM KRISHNA PATIL
|
November 29, 2012 |
SHANTARAM NARAYAN RAUT Vs. ADDITIONAL COLLECTOR
|
September 4, 2012 |
SHANTI BUILDERS Vs. CIBA INDUSTRIAL WORKERS CO OPERATIVE HOUSING SOCIETY LTD
|
May 11, 2012 |
SHANTILAL J SHAH Vs. JITENDRA SANGHAVI
|
November 19, 2012 |
SHAPOOR M MEHTA Vs. ALLAHABAD BANK
|
January 19, 2012 |
SHAPOORJI PALLONJI AND COMPANY LIMITED Vs. QATAR AIRWAYS
|
March 15, 2012 |
SHARAD Vs. THE SUB-DIVISIONAL MAGISTRATE
|
December 18, 2012 |
SHARAD ALIAS SHARADCHANDRA S/O NIMBA PATIL Vs. STATE OF MAHARASHTRA THROUGH THE SECRETARY HOME DEPARTMENT MANTRALAYA MUMBAI
|
March 22, 2012 |
SHARAD S/O PRABHAKAR KULKARNI Vs. STATE OF MAHARASHTRA
|
October 10, 2012 |
SHARAD S/O RAJARAM TAKARKHEDE Vs. STATE OF MAHARASHTRA, THROUGH ITS SPECIAL LAND ACQUISITION OFFICER
|
November 26, 2012 |
SHARAD SAKHARAM GUNDALWAR Vs. HIGH COURT OF JUDICATURE
|
January 5, 2012 |
SHARAIU MANOHAR SINAI Vs. REVISION AUTHORITY (CENTRAL GOVERNMENT), GOVERNMENT OF INDIA MINISTRY OF MINES
|
April 17, 2012 |
SHARDABAI DHONDIRAM MANE Vs. THE STATE OF MAHARASHTRA
|
December 4, 2012 |
SHAREKHAN LIMITED Vs. NITA THAKKAR
|
March 7, 2012 |
SHARIFABI W/O. SABIRSHAH Vs. STATE OF MAHARASHTRA THROUGH P.S.O., POLICE STATION
|
October 30, 2012 |
SHARP LOGISTICS PVT. LTD. Vs. UNION OF INDIA
|
August 21, 2012 |
SHASHI LEEKHA S/O SHUBHASH CHANDER LEEKHA Vs. SHEILA SHASHI LEEKHA
|
July 23, 2012 |
SHASHIKANT G PRABHU GAONKAR Vs. CHIEF SECRETARY
|
April 17, 2012 |
SHASHIKANT GARAD Vs. VIJAY GAUNS
|
February 9, 2012 |
SHASHIKANT S/O DIGAMBARRAO VAIDYA Vs. STATE OF MAHARASHTRA
|
June 28, 2012 |
SHASHIKIRAN ASHOK PAREKH Vs. RAJESH VIRENDRA AGRAWAL
|
April 16, 2012 |
SHAWA CONDUCTORS CABLES AND WIRES Vs. STATE OF GOA
|
February 15, 2012 |
SHEEBA JOSE Vs. SUBRAMANIAN S IYER
|
February 7, 2012 |
SHEHALA PRAMOD DESAI Vs. NIL
|
June 25, 2012 |
SHEIKH MOHAMMAD HANIFF BEPARI Vs. THE GOA MUNICIPALITIES APPELLATE TRIBUNAL
|
March 22, 2012 |
SHEIKH SHABBIR Vs. SHAIKH YUSUF
|
September 10, 2012 |
SHEKHAR HARCHAND INDRA Vs. SANGEETA SHEKHAR
|
March 14, 2012 |
SHEKHAR RAMCHANDRA BADADE Vs. STATE OF MAHARASHTRA
|
March 19, 2012 |
SHEKHAR SHRIRAM PARDESHI Vs. STATE OF MAHARASHTRA
|
December 5, 2012 |
SHER MOHAMMAD DOST MOHAMMAD KHAN Vs. STATE OF MAHARASHTRA
|
September 25, 2012 |
SHER SINGH Vs. STATE OF GOA
|
June 29, 2012 |
SHESHAO BHAYANI Vs. POLICE INSPECTOR/STATION-IN-CHARGE, HOSPET POLICE STATION
|
March 22, 2012 |
SHESHRAO S/O SHANKARRAO SHINDE Vs. STATE OF MAHARASHTRA THROUGH THE POLICE INSPECTOR
|
December 19, 2012 |
SHESHRAO YADAVRAO PATIL Vs. WAMANRAO YADHAVRAO PATIL
|
January 10, 2012 |
SHESHREDDI Vs. STATE OF MAHARASHTRA
|
November 30, 2012 |
SHIKSHAN MANDALSECRETARY DR R G PRABHUNE THROUGH THE Vs. STATE OF MAHARASHTRA
|
March 16, 2012 |
SHILPA STOCK BROKER PVT LTD Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
|
January 17, 2012 |
SHILPA STOCK BROKER PVT LTD Vs. SHRAVANKUMKAR BANSHRAJ PANDEY
|
June 20, 2012 |
SHIVA SAHAKARI UP JAL SINCHAN SANSTHA LTD Vs. NANDED DISTRICT CENTRAL COOP BANK
|
July 25, 2012 |
SHIVAJI Vs. STATE OF MAHARASHTRA
|
March 6, 2012 |
SHIVAJI @ SAVLIRAM S/O. VYANKATRAO NALAWADE Vs. STATE OF MAHARASHTRA
|
March 20, 2012 |
SHIVAJI GRAMIN SHIKSHAN PRASARAK MANDAL Vs. STATE OF MAHARASHTRA
|
August 3, 2012 |
SHIVAJI RAMCHANDRA SAWANT Vs. DINESH RAMCHANDRA SAWANT
|
November 29, 2012 |
SHIVAJI S/O KASHINATH KAKDE Vs. STATE OF MAHARASHTRA
|
June 28, 2012 |
SHIVAJI SAHEBRAO DESHMUKH Vs. STATE OF MAHARASHTRA
|
June 27, 2012 |
SHIVAJI SATUPPA GAVADE PATIL Vs. STATE OF MAHARASHTRA
|
May 10, 2012 |
SHIVAJI SHITOLE Vs. STATE OF MAHARASHTRA
|
April 26, 2012 |
SHIVAJI TULSHIRAM THAKRE Vs. STATE OF MAHARASHTRA
|
March 14, 2012 |
SHIVAJI VITHAL GODSE Vs. STATE OF MAHARASHTRA
|
February 9, 2012 |
SHIVCHARAN GANGARAM DHANE Vs. STATE OF MAHARASHTRA
|
June 19, 2012 |
SHIVDAS Vs. DISTRICT AND SESSIONS JUDGE
|
January 24, 2012 |
SHIVRAJ S/O BHAURAO PATIL Vs. STATE OF MAHARASHTRA
|
October 9, 2012 |
SHIVRAJ SERVICE STATION Vs. EMPLOYEES STATE INSURANCE CORPORATION
|
May 3, 2012 |
SHIVRAM RAOJI PARCENKAR Vs. SUBHASH PANDHARI NAIK DESAI
|
June 14, 2012 |
SHIVRAO WAMANRAO DESHMUKH Vs. STATE OF MAHARASTRA
|
May 8, 2012 |
SHLISTON FURTADO Vs. GOA COASTAL ZONE MANAGEMENT AUTHORITY
|
August 7, 2012 |
SHOBHA MADHUSUDAN SHETH Vs. SANDEEP SHAYAM BHANUSHALI
|
November 19, 2012 |
SHOBHA WD/O LATE ARUN POHARE Vs. GAJANAN S/O WASUDEORAO JOSHI
|
August 14, 2012 |
SHRADDHA POLYMATS Vs. STATE OF MAHARASHTRA
|
July 25, 2012 |
SHRADHA DEVELOPERS Vs. RAVINDRA GANPATRAO BHARITKAR
|
July 16, 2012 |
SHREE MALLIKARJUN SHIPPING PVT LTD Vs. BALAJI LOGISTICS CARRIERS THROUGH ITS PROPRIETOR MR SURESH REVANKAR
|
August 17, 2012 |
SHREYA W/O PRASHANT AGALE Vs. PRASHANT S/O PRAKASH AGALE
|
July 10, 2012 |
SHRI ANTONIO DSOUZA,SON OF FRANCISCO DSOUZA,OF MAJOR AGE, RESIDING AT VALPOI, SATTARI - GOA Vs. SHRI ARMINDO AUGUSTO ANDRADE, OF MAJOR AGE, RESIDING AT VALPOI, SATTARI - GOA
|
March 20, 2012 |
SHRI BABAL VIR RESIDENT OF BHATI SHIRODA, PONDA, GOA Vs. SHRI ANIL BALKRISHNA GURAV SHIRODKAR, REPRESENTED BY POWER OF ATTORNEY SHRI UMESH JAGANATH FADTO, RESIDENT OF BANDORA, PONDA, GOA
|
June 15, 2012 |
SHRI HANUMAN VYAYAM PRASARAK MANDAL Vs. UNION OF INDIA THROUGH MINISTRY OF HEALTH AND FAMILY WELFARE
|
July 13, 2012 |
SHRI JANU GAUNKAR (SINCE DECEASED) Vs. SHRI RAMA YESSO GAONKAR AND ORS.
|
February 14, 2012 |
SHRI LAURENTE V. FERNANDES, MAJOR OF AGE, RESIDENT OF H. NO. 10/B, MANZO, VERNA, SALCETE-GOA, Vs. STATE OF GOA, THROUGH ITS CHIEF SECRETARY, HAVING OFFICE AT SECRETARIAT, ALTO PORVORIM, BARDEZ GOA AND ORS.
|
January 16, 2012 |
SHRI M.B. USGAONKAR, RESIDING AT C-05, DEVASHRI BHAVAN, SOCORRO, PORVORIM, BARDEZ GOA Vs. LAND ACQUISITION OFFICER, P.W.D. CELL, ALTINHO, PANAJI GOA AND THE EXECUTIVE ENGINEER, WORKS DIVISION XVIII (R), PONDA GOA
|
June 26, 2012 |
SHRI MANISH S/O DINESH SONI Vs. STATE OF MAHARASHTRA
|
March 19, 2012 |
SHRI MUKUND WAMAN THATTE Vs. SHRI SUDHIR PARSHURAM CHITALE
|
March 14, 2012 |
SHRI NAGESH BABAN GAOKAR, SINCE DECEASED, BY HIS LEGAL REPRESENTATIVES: (SMT. HAYA NAGESH GAOKAR AND ORS.) Vs. SHRI DAMODAR KRISHNA MIRACHI AND SMT. LAXMI ALIAS RUKMINI KIRSHNA MIRACHI,BOTH RESIDING AT PANCHWADI, PONDA, GOA
|
July 3, 2012 |
SHRI NANDA SONU RAIKAR @ NANDA S. NAIK, AGED ABOUT YEARS, BUSINESSMAN AND HIS WIFE AND MRS. PREMAVATI NANDA RAIKAR, AGED ABOUT YEARS, HOUSEWIFE, BOTH RESIDENTS OF SHIRODA, PONDA - GOA Vs. GEETA RATAN SHINDE, MAJOR, WIDOW, BUSINESS MISTRESS AND ORS.
|
February 1, 2012 |
SHRI NARAYAN GAJANAN THAKUR Vs. KARNALA NAGARI SAHAKARI BANK
|
March 16, 2012 |
SHRI RAMESH FONDU BORKAR Vs. SHRI GOVINDNATH DEVALAYA
|
May 7, 2012 |
SHRI RANCHHODBHAI BHAGWANBHAI TANDEL Vs. COMPETENT AUTHORITY
|
February 27, 2012 |
SHRI S D KALDATE Vs. STATE OF MAHARASHTRA
|
March 19, 2012 |
SHRI SHANTARAM RAGU GAONKAR Vs. JAYANTI SHANTARAM GAONKAR
|
April 19, 2012 |
SHRI THOMAS N. RODRIGUES, MAJOR, MARRIED, RESIDING AT ASSOLDA IN QUEPEM TALUKA Vs. SHRI ROMAN LUIS FERNANDES SINCE DECEASED BY HIS LEGAL REPRESENTATIVES : (SMT. LUIZINHA DOURADO E FERNANDES, MAJOR, WIDOW] DELETED) AND ORS.
|
March 16, 2012 |
SHRI UTTAM S/O NARSAI PATIL Vs. SHRIKRUSHNA S/O VISHNU SOMWANSHI
|
October 12, 2012 |
SHRI VIJAY NARAYANDAS RIZWANI, 37, BHAGYANAGAR, NANDED Vs. THE COMMISSIONER OF INCOME TAX, AURANGABAD,
|
February 15, 2012 |
SHRIHARI Vs. VASANTRAO SAMBHAJI NAGDE
|
November 20, 2012 |
SHRIKANT NARENDRA PATIL Vs. STATE OF MAHARASHTRA
|
November 21, 2012 |
SHRIKANT S/O SUBHASH PANDE Vs. DEPUTY DIRECTOR OF EDUCATION
|
February 23, 2012 |
SHRINIVAS S/O. RAMNATHJI KATHOD Vs. SAVITRIBAI WD/O. SURESHCHANDRA KATHOD
|
September 13, 2012 |
SHRIPAD GANESH NAIK Vs. BHIKU GANESH NAIK
|
February 16, 2012 |
SHRIPAD VASANTRAO RETHAREKAR Vs. STATE OF MAHARASHTRA
|
January 19, 2012 |
SHRIRAM FOUNDRY LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
March 14, 2012 |
SHRIRAM GENERAL INSURANCE CO LTD Vs. UMADABI
|
June 19, 2012 |
SHRIRAM S/O DATTU BHOYAR Vs. ASHOK S/O KASHINATH RAUT
|
April 9, 2012 |
SHRIRAM S/O TATAYABA SHINDE DIED THROUGH THE LEGAL REPRESENTATIVE Vs. STATE OF MAHARASHTRA, THROUGH THE PRINCIPAL SECRETARY IRRIGATION DEPARTMENT
|
April 18, 2012 |
SHRIRANG HARIKISHAN AGRAWAL Vs. ASHA ELECTRIC STORES
|
June 27, 2012 |
SHUKLABAI VITTHAL KAMBLE Vs. ASHA CHINTAMAN PAWAR
|
February 17, 2012 |
SHUSHMA MANOJKUMAR SHRIWASTAV Vs. MANOJKUMAR SHRIWASTAV
|
April 11, 2012 |
SHYAMBABA COTTON COMPANY Vs. AGRICULTURAL PRODUCE MARKET COMMITTEE PARSEONI
|
April 27, 2012 |
SIAYARAM FAB PRIVATE LIMITED Vs. SIYARAM SILK MILLS LTD
|
February 6, 2012 |
SIBERT COLLACO Vs. THE ALABHYA COOPERATIVE HOUSING SOCIETY LTD.
|
March 30, 2012 |
SIDDANNA BANDAPPA SUTAR Vs. STATE OF MAHARASHTRA
|
October 11, 2012 |
SIDDHIVINAYAK CONSTRUCTION PVT LTD Vs. VIKAS MOTIRAM DESAI
|
March 29, 2012 |
SIEMENS INFORMATION SYSTEMS LIMITED Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
February 9, 2012 |
SILABA D SOUZA Vs. BENEDITO GIRATUR D SOUZA
|
March 16, 2012 |
SILVIA NORONHA Vs. GOA UNIVERSITY
|
October 12, 2012 |
SIMA HOTELS AND RESORTS LIMITED Vs. DUGAL PROJECTS DEVELOPMENT COMPANY PRIVATE LIMITED
|
December 7, 2012 |
SINHAGAD TECHNICAL EDUCATION SOCIETY Vs. COMMISSIONER OF INCOME TAX
|
February 1, 2012 |
SISTA'S (P) LTD Vs. COMMISSIONER OF INCOME TAX
|
September 7, 2012 |
SITARA DIAMOND PVT LTD Vs. COMMISSIONER OF INCOME TAX
|
January 24, 2012 |
SITARAM Vs. STATE OF MAHARASHTRA
|
March 29, 2012 |
SITARAM Vs. COMMISSIONER OF INCOME TAX
|
January 12, 2012 |
SITARAM BODELAL KASHIPUTRA Vs. STATE OF MAHARASHTRA
|
February 8, 2012 |
SITARAM S/O AMBADAS DHANAD Vs. ASHOK S/O MANAJI GAVHANE
|
October 20, 2012 |
SITARAM S/O SHRIRAMJI BHANDARI Vs. BHAGWAN S/O RANGNATH ASHTEKAR
|
July 13, 2012 |
SIYARAM SILK MILLS LIMITED Vs. SHREE SIYARAM FAB
PRIVATE LIMITED
|
January 13, 2012 |
SIZARALI M DODHIA Vs. ANGEL CAPITAL AND DEBT MARKET LTD
|
March 6, 2012 |
SK AYYAZ Vs. STATE OF MAHARASHTRA
|
April 2, 2012 |
SKF INDIA LTD Vs. BANARASI LAL MADAN
|
March 9, 2012 |
SKODA AUTO INDIA PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 12, 2012 |
SKOL BREWERIES LTD Vs. FORTUNE ALCOBREW PVT LTD
|
March 31, 2012 |
SKYGOURMET CATERING PRIVATE LIMITED Vs. MARS HOTELS AND RESORTS PRIVATE LIMITED
|
September 13, 2012 |
SMS FORMULATIONS PRIVATE LIMITED Vs. SAHIB SINGH AGENCIES BOM LIMITED
|
August 10, 2012 |
SMT. MAYA DEVI K. AGRAWAL Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
February 21, 2012 |
SNEHDEEP AUTO CENTRE THROUGH MR NARESH P ADVANI PROPRIETOR Vs. HINDUSTAN PETROLEUM CORPORATION LTD
|
April 16, 2012 |
SNYMAN LOURENS ABRAHAM Vs. Y M PATIL
|
December 20, 2012 |
SOMA BALKRUSHNA DADORE Vs. STATE OF MAHARASHTRA
|
July 23, 2012 |
SOMANATH RADHAKRISHNA MORE Vs. UJJAWALA SUDHAKAR PAWAR
|
November 30, 2012 |
SOMNATH B. HEDE Vs. THE CHAIRMAN, GANESH PRASAD CO-OPERATIVE HOUSING SOCIETY LIMITED
|
March 9, 2012 |
SOMNATH SHANKAR DHOTRE Vs. THE STATE OF MAHARASHTRA
|
July 12, 2012 |
SOMRAS DISTILLERS Vs. STATE OF MAHARASHTRA
|
August 2, 2012 |
SONABAI RAMCHANDRA KHOT Vs. BHIMRAO KRISHNA KHOT
|
April 27, 2012 |
SONAJI Vs. STATE OF MAHARASHTRA
|
November 21, 2012 |
SONALI SUBHASH MITKARI Vs. STATE OF MAHARASHTRA MUMBAI
|
July 25, 2012 |
SONIA AJIT VAYKLIP Vs. HOSPITAL COMMITTEE LILAVATI HOSPITAL AND RESEARCH CENTRE
|
January 18, 2012 |
SONU KESSU GAWADE Vs. MURARI TARU GAUDE
|
January 13, 2012 |
SOPAN Vs. STATE OF MAHARASHTRA
|
November 5, 2012 |
SOPAN BHAUSAHEB GUNJAL, Vs. STATE OF MAHARASHTRA
|
December 20, 2012 |
SOPAN PANDURANG PATIL Vs. STATE OF MAHARASHTRA
|
October 15, 2012 |
SOPANRAO ONKARRAO SATHE Vs. DISTRICT DEPUTY REGISTRAR CO-OPERATIVE SOCIETIES
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April 23, 2012 |
SOPARIWALA EXPORTS Vs. KUBER KHAINI PRIVATE LIMITED
|
August 9, 2012 |
SOU. DEVIBAI NARAYANDAS CHHABDA RURAL EDUCATION SOCIETY Vs. SHIVAJI UNIVERSITY
|
December 6, 2012 |
SOU.KANCHAN SHIVAJI ATIGRE Vs. MAHADEV BABAN RANJAGANE
|
October 12, 2012 |
SOUND CASTING PVT LTD KOLHAPUR Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
March 30, 2012 |
SOUTH KONKAN DISTILLERY Vs. SANTOSH PRABHAKAR
|
October 17, 2012 |
SOW. RUTUJA @ MITRALI W/O MAHESH DESAI Vs. MAHESH S/O MADHUKARRAO DESAI
|
October 4, 2012 |
SPAREBANKEN SOGN Vs. M V BOS ANGLER
|
November 30, 2012 |
SPAREBANKEN SOGN OG FJORDANE, A BANK INCORPORATED Vs. M.V. BOS ANGLER
|
October 19, 2012 |
SPARROW TECHNOLOGIES LTD Vs. RAVINDER P. KUMAR
|
March 6, 2012 |
SPECIAL LAND ACQUISITION OFFICER Vs. DATTARAM SHIVA PARSEKAR
|
February 28, 2012 |
SPECIAL LAND ACQUISITION OFFICER Vs. MARIQUINHA VAZ
|
December 7, 2012 |
SPECIAL LAND ACQUISITION OFFICER Vs. COMMUNIDADE OF VELIM
|
May 7, 2012 |
SPEDAG EAST AFRICA LTD Vs. SURENDRA ENGINEERING CORPORATION PVT LTD
|
August 2, 2012 |
SPEED TRADE SECURITIES PRIVATE LIMITED Vs. IDBI BANK LTD
|
July 27, 2012 |
SPICE DIGITAL LTD Vs. VISTAAS DIGITAL MEDIA PVT. LTD
|
October 12, 2012 |
SPL. LAND ACQUISITION OFFICER Vs. GREGORIO FRANCISCO FULGENCIO COLACO ALIAS FULGENCIO COLACO
|
May 7, 2012 |
SPORTING INDIA LIMITED Vs. HDFC BANK LIMITED
|
July 6, 2012 |
SREEJA V Vs. PULIYANKALATH RAJESH
|
March 7, 2012 |
ST A T E Vs. SUDHAKAR NAIK
|
September 24, 2012 |
STATE Vs. BHIMRAJ SAGAR
|
September 7, 2012 |
STATE Vs. ROMIL CHAUDHARY
|
October 12, 2012 |
STATE Vs. DEEPAK GAONKAR S/O. GUNO GAONKAR
|
December 13, 2012 |
STATE Vs. RYAN FERNANDES S/O. PAUL FERNANDES
|
December 17, 2012 |
STATE Vs. RAJANISH SINGH ALIAS RAJU BHAYAM BHAGEL
|
March 26, 2012 |
STATE OF DIU Vs. SUBHASH UKAD PATEL
|
December 7, 2012 |
STATE OF GOA Vs. LAXMAN J NAIK
|
March 19, 2012 |
STATE OF GOA Vs. VISHNU PAI VERNEKAR
|
January 27, 2012 |
STATE OF GOA Vs. NISHANT SURLEKAR
|
September 14, 2012 |
STATE OF GOA Vs. GIL FRANCISCO ROQUE CORREIA
|
November 2, 2012 |
STATE OF GOA Vs. BHASKAR RAMCHANDRA POROBO SINARI
|
January 12, 2012 |
STATE OF GOA Vs. MAHESH KASAR
|
October 5, 2012 |
STATE OF GOA Vs. DINESH RAIKAR
|
October 9, 2012 |
STATE OF GOA Vs. PRASHANT ANANT NAIK
|
February 7, 2012 |
STATE OF GOA Vs. MARTINHO DE PIEDADE
|
September 7, 2012 |
STATE OF GOA Vs. COMMUNIDADE OF PILERNE
|
April 30, 2012 |
STATE OF GOA Vs. CONSTANCIO P BRANGANZA
|
September 25, 2012 |
STATE OF GOA REPRESENTED BY EXECUTIVE ENGINEER Vs. HEERA CONSTRUCTIONS COMPANY
|
June 13, 2012 |
STATE OF GOA THROUGH POLICE INSPECTOR Vs. MADIVALAPPA CHALWADI S/O MALLAPPA CHALWADI
|
July 27, 2012 |
STATE OF GOA, THROUGH THE SECRETARY (IWT), GOVERNMENT OF GOA, HAVING OFFICE AT SECRETARIAT, PANAJI-GOA, Vs. SHRI AMARDEEP G. MADKAIKAR, MAJOR, MARRIED, INDIAN NATIONAL, SELF-EMPLOYED, R/O. H.NO.8, NEAR NAVADURGA TEMPLE, MADKAIM, PONDA, GOA
|
April 24, 2012 |
STATE OF MAHARASHTRA Vs. LAXMAN TUKARAM DUDHAKOHALE
|
July 10, 2012 |
STATE OF MAHARASHTRA Vs. PADMAKAR B DANDEKAR
|
July 16, 2012 |
STATE OF MAHARASHTRA Vs. LAXMAN NARSINHRAO GANTI
|
July 4, 2012 |
STATE OF MAHARASHTRA Vs. SAYEED MOHD HANIF ABDUL RAHIM
|
February 10, 2012 |
STATE OF MAHARASHTRA Vs. CHANDRAKANT MANGILAL SAMDADIA
|
August 10, 2012 |
STATE OF MAHARASHTRA Vs. SANTOSH
|
September 17, 2012 |
STATE OF MAHARASHTRA Vs. YADAV S/O DAULATRAO DOFE
|
August 9, 2012 |
STATE OF MAHARASHTRA Vs. MADHUKAR RAGHUNATH KAMBARI
|
October 19, 2012 |
STATE OF MAHARASHTRA Vs. SOMDAS PANDURANG WANJARI
|
September 24, 2012 |
STATE OF MAHARASHTRA Vs. RAMNATH GOPINATH PATIL
|
January 23, 2012 |
STATE OF MAHARASHTRA Vs. SURESH AMBADAS WAGH
|
October 31, 2012 |
STATE OF MAHARASHTRA Vs. UPKARSING SAMSHERSING ARORA
|
August 24, 2012 |
STATE OF MAHARASHTRA Vs. NANA BAL PATIL ALIAS RANE
|
September 10, 2012 |
STATE OF MAHARASHTRA Vs. ANIL PANDIT AHER
|
December 21, 2012 |
STATE OF MAHARASHTRA Vs. POLICE INSPECTOR
|
November 6, 2012 |
STATE OF MAHARASHTRA Vs. RAMESH MAHIPATI RANDIWE
|
June 26, 2012 |
STATE OF MAHARASHTRA Vs. RAVINDRA CHANDRABHAN BAWANE
|
July 12, 2012 |
STATE OF MAHARASHTRA Vs. SURESH S/O KRISHNARAO NANDANWAR
|
July 11, 2012 |
STATE OF MAHARASHTRA Vs. ABDUL JABBAR HAJI
|
July 11, 2012 |
STATE OF MAHARASHTRA Vs. RAMASHANKAR S/O BHURA RAJBHAT
|
June 25, 2012 |
STATE OF MAHARASHTRA Vs. UDDHAV SON OF KASHINATH CHANDEKAR
|
June 28, 2012 |
STATE OF MAHARASHTRA Vs. SHAIKH IZHAR AHMED S/O SHAIKH SALAUDDIN
|
January 25, 2012 |
STATE OF MAHARASHTRA Vs. ASEF
|
January 20, 2012 |
STATE OF MAHARASHTRA Vs. ANNASAHEB ALIAS MACCHINDRA
|
January 20, 2012 |
STATE OF MAHARASHTRA Vs. A K JAIN
|
January 6, 2012 |
STATE OF MAHARASHTRA Vs. BHAURAO S/O KRISHNARAO GOMKALE
|
March 7, 2012 |
STATE OF MAHARASHTRA Vs. RAMKRUSHNA PUNJABI BOBDE
|
March 27, 2012 |
STATE OF MAHARASHTRA Vs. SHRIHARI MANIK JADHAV
|
February 7, 2012 |
STATE OF MAHARASHTRA Vs. KAILAS MAGANLAL KHICHHI
|
April 4, 2012 |
STATE OF MAHARASHTRA Vs. HIRALAL S/O RAMLAL CHOUDHARI
|
March 21, 2012 |
STATE OF MAHARASHTRA Vs. VAIJAYANTI VASANT GHADI
|
September 7, 2012 |
STATE OF MAHARASHTRA Vs. NANA BAL PATIL@ RANE
|
January 10, 2012 |
STATE OF MAHARASHTRA Vs. RAMCHANDRA JAGANNATH TAMBAT
|
September 10, 2012 |
STATE OF MAHARASHTRA Vs. NAGORAO S/O VITHOBAJI MOTGHARE
|
October 9, 2012 |
STATE OF MAHARASHTRA Vs. MOTIRAM SAMPAT KALE
|
October 10, 2012 |
STATE OF MAHARASHTRA Vs. VASANT KUMAR
|
February 17, 2012 |
STATE OF MAHARASHTRA Vs. BABAN DAMODAR BARI
|
July 31, 2012 |
STATE OF MAHARASHTRA Vs. RAJENDRA
|
August 1, 2012 |
STATE OF MAHARASHTRA Vs. GAUTAM
|
July 10, 2012 |
STATE OF MAHARASHTRA Vs. DEORAO SAMPATRAO HIWASE
|
June 27, 2012 |
STATE OF MAHARASHTRA Vs. PURUSHOTTAM DASHRATH BORATE
|
September 25, 2012 |
STATE OF MAHARASHTRA Vs. MAHARASHTRA STATE CO-OP. MARKETING FEDERATION LTD
|
February 28, 2012 |
STATE OF MAHARASHTRA Vs. YUSUF HAIDA-RSH-EHA USTAD
|
August 2, 2012 |
STATE OF MAHARASHTRA Vs. ASHOK TUKARAM GAVAI
|
May 3, 2012 |
STATE OF MAHARASHTRA Vs. NATTHU S/O LAXMAN THUTARKAR
|
July 31, 2012 |
STATE OF MAHARASHTRA Vs. RAMCHANDRA S/O WASUDEO DUBE
|
May 8, 2012 |
STATE OF MAHARASHTRA Vs. ARJUN BHARMAJI WAGHCHOURE
|
March 13, 2012 |
STATE OF MAHARASHTRA Vs. KASHIRAO JAGOBAJI KHERADE
|
November 5, 2012 |
STATE OF MAHARASHTRA Vs. JAGANATH SHANTARAM PAWAR
|
December 14, 2012 |
STATE OF MAHARASHTRA Vs. SHANKAR PANDURANG KIJBILE
|
September 17, 2012 |
STATE OF MAHARASHTRA Vs. ANANT DAYARAMJI KHANDAR
|
November 29, 2012 |
STATE OF MAHARASHTRA Vs. JAYSHILA BADGE
|
July 10, 2012 |
STATE OF MAHARASHTRA THROUGH ANTI CORRUPTION BUREAU Vs. PURUSHOTTAM S/O GOVIND BHAGWAT
|
July 16, 2012 |
STATE OF MAHARASHTRA THROUGH ANTI-CORRUPTION BUREAU Vs. KHUDARAM SON OF LALBAJI KSHIRSAGAR
|
July 24, 2012 |
STATE OF MAHARASHTRA THROUGH COLLECTOR Vs. BIJENDRA PRASAD
|
September 4, 2012 |
STATE OF MAHARASHTRA THROUGH COLLECTOR YAVATMAL Vs. KRISHNAAWATAR DAULATSINGH MADAN
|
March 2, 2012 |
STATE OF MAHARASHTRA THROUGH DEPUTY SUPERINTENDENT OF POLICE Vs. RAGHUNATH
|
August 14, 2012 |
STATE OF MAHARASHTRA THROUGH DEPUTY SUPERINTENDENT OF POLICE ANTICORRUPTION BUREAU Vs. NARENDRA PRALHADRAO MAHAJAN
|
July 16, 2012 |
STATE OF MAHARASHTRA THROUGH DY SUPDT OF POLICE Vs. BALCHANDRA RAMDAS JAIN
|
July 30, 2012 |
STATE OF MAHARASHTRA THROUGH SHRI S G DHARME Vs. RAJESH TULSIDAS LOHANE
|
July 9, 2012 |
STATE OF MAHARASHTRA THROUGH SHRI VILAS TULSHIRAM PATNE Vs. SURYABHAN UKARDA ROKADE
|
July 4, 2012 |
STATE OF MAHARASHTRA THROUGH THE COLLECTOR Vs. HARIBHAU S/O BALBHIM KAKADE
|
February 6, 2012 |
STATE OF MAHARASHTRA THROUGH THE COLLECTOR PARBHANI Vs. RAMPAL S/O. CHUNNILAL BANG
|
March 30, 2012 |
STATE OF MAHARASHTRA THROUGH THE SPECIAL LAND ACQUISITION OFFICER Vs. BABLAJI S/O JAGOBAJI YEDE
|
November 2, 2012 |
STATE OF MAHARASHTRA, THROUGH ANTI CORRUPTION BUREAU Vs. RAMKRUSHNA S/O. PUNJABI BOBDE
|
March 26, 2012 |
STATE OF MAHARASHTRA, THROUGH ASSISTANT COMMISSIONER FOOD AND DRUGS ADMINISTRATION MS WARDHA Vs. ATUL SON OF CHOKHOBAJI TAKSANDE
|
August 1, 2012 |
STATE OF MAHARASHTRA, THROUGH COLLECTOR Vs. SOU SHANTABAI
|
September 3, 2012 |
STATE OF MAHARASHTRA, THROUGH DISTRICT SUPERINTENDENT OF POLICE Vs. GANESH MAROTRAO WADURKAR
|
November 19, 2012 |
STATE OF MAHARASHTRA, THROUGH ITS COLLECTOR Vs. RADHABAI PUNAJI GEDAM, R/O DABHA TQ. KELAPUR
|
November 2, 2012 |
STATE OF MAHARASHTRA, THROUGH ITS SECRETARY Vs. BHAGWAT S/O MADHAORAO UGHADE
|
November 19, 2012 |
STATE OF MAHARASHTRA, THROUGH POLICE STATION Vs. GUNWANT SON OF PATIRAM DHUMBHARE
|
August 16, 2012 |
STATE OF MAHARASHTRA, THROUGH SPECIAL LAND ACQUISITION OFFICER Vs. MADHAORAO RAMCHANDRA DESHMUKH
|
September 28, 2012 |
STATE OF MAHARASTRA Vs. SK ASEF SK USMAN
|
January 20, 2012 |
STATE THROUGH P.I. Vs. NARESH SHIGAONKAR S/O KHUSHALI SHIGAONKAR
|
November 30, 2012 |
STATE THROUGH POLICE INSPECTOR Vs. SIDHESH SHETGAONKAR
|
August 24, 2012 |
STATE THROUGH POLICE INSPECTOR, PERNEM POLICE STATION, PERNEM, GOA Vs. SHRI SADASHIV PARAB, SON OF VISHNU PARAB,RESIDENT OF PARABWADA, PALYEM, PERNEM, GOA AND ORS.
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February 27, 2012 |
STATE OF MAHARASHTRA Vs. BHAURAO DAULAT YEDAMA
|
July 6, 2012 |
STATE OF MAHARASHTRA Vs. BABURAO SAKHARAM GAWAI
|
July 11, 2012 |
STEEL AUTHORITY OF INDIA LIMITED Vs. MERCATOR LINES LIMITED
|
December 21, 2012 |
STEEL AUTHORITY OF INDIA LTD Vs. MICRO SMALL ENTERPRISE
|
August 27, 2012 |
STEEL CO GUJARAT LIMITED Vs. UNION OF INDIA THROUGH THE SECRETARY
|
July 23, 2012 |
STOCK EXCHANGE Vs. ASHOK LAXMAN POLEKAR AND ORS.
|
October 11, 2012 |
SUBASH CHODANKER Vs. SATISH SHIVNATH CHODANKER
|
February 2, 2012 |
SUBHASH GOPAL PANDURKAR Vs. DISTRICT CASTE CERTIFICATE
|
October 19, 2012 |
SUBHASH JETHU PATIL Vs. STATE OF MAHARASHTRA THROUGH HOME DEPARTMENT
|
August 27, 2012 |
SUBHASH KRUSHNAJI JAGTAP Vs. MARUTI KRUSHNA JAGTAP
|
December 19, 2012 |
SUBHASH NAMDEV DESAI Vs. STATE OF MAHARASHTRA
|
December 21, 2012 |
SUBHASH S/O ASHRUBA POTE Vs. SANGITA SUBHASH POTE
|
April 30, 2012 |
SUBHASH S/O GIRDHARLAL NAWANDAR Vs. DINESH S/O SUBHASH NAWANDAR
|
October 29, 2012 |
SUBHASH S/O PANDURANG BAGAL Vs. MOHAN S/O VITHOBA KANADE
|
June 15, 2012 |
SUBHASH S/O RAMRAO JADHAV Vs. STATE OF MAHARASHTRA
|
February 23, 2012 |
SUBHASH VASANTLAL TANDON Vs. STATE OF MAHARASHTRA
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April 11, 2012 |
SUBHASH VITTHAL PALWADE Vs. STATE OF MAHARASHTRA
|
August 6, 2012 |
SUBIRAJ P. NAIK Vs. BABU SITARAM NAIK
|
March 2, 2012 |
SUBODH LALLUBHAI BHANSALI Vs. PANDARINATH MORESHWAR DAHANUKAR
|
June 19, 2012 |
SUBRAMANI GOPALKRISHNAN Vs. SECURITIES AND EXCHANGE BOARD OF INDIA (SEBI)
|
February 27, 2012 |
SUBRAMANI MANDAR KONAR Vs. STATE OF MAHARASHTRA
|
December 10, 2012 |
SUDAM LAXMAN KUTE Vs. STATE OF MAHARASHTRA
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December 4, 2012 |
SUDHABAI MANOHAR MESHRAM Vs. WASUDEO CHATTUMAL JHAMNANI
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February 21, 2012 |
SUDHAKAR SHANKAR CHAPKE Vs. MAHARASHTRA STATE ELECTRICITY DISTRIBUTION
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August 2, 2012 |
SUDHIR RAVIRAJ CHOUDHARY Vs. STATE OF MAHARASHTRA
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November 22, 2012 |
SUFFIYA AHMED MILLAN HUSSEN SHAH Vs. SULOCHANA VASANT BHAVSAR
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September 7, 2012 |
SUJIT GOVIND DANGE Vs. STATE OF MAHARASHTRA
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August 16, 2012 |
SUJIT SURESH DIVEKAR Vs. STATE OF MAHARASHTRA
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August 7, 2012 |
SUKHADA Vs. STATE OF MAHARASHTRA
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September 11, 2012 |
SUKHDEO BHAGWAN GAIKWAD Vs. STATE OF MAHARASHTRA
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March 26, 2012 |
SULOCHANA RAMCHANDRA MOHITE Vs. STATE OF MAHARASHTRA
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September 12, 2012 |
SULTAN NOOR MOHAMAD RANA Vs. STATE OF MAHARASHTRA
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October 10, 2012 |
SUMAN BANSAL Vs. MAHENDRA P. GAUNEKAR
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April 24, 2012 |
SUMAN SHIVAJI NIMBALKAR Vs. THE STATE OF MAHARASHTRA
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July 19, 2012 |
SUMAN VISHNU PATHAK Vs. USHA W/O. PRABHAKARRAO KOPARKAR
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October 29, 2012 |
SUMER ASSOCIATES Vs. MARGARET ALMEIDA
|
August 9, 2012 |
SUMER BUILDERS Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI
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September 26, 2012 |
SUMITRA ANNA AWARE Vs. ANUSAYA RAJARAM AWARE
|
February 6, 2012 |
SUN PHARMACEUTICALS INDUSTRIES LIMITED Vs. EMCURE PHARMACEUTICALS LIMITED
|
January 9, 2012 |
SUNANDA BHIMRAO CHAWARE Vs. HIGH COURT OF JUDICATURE AT BOMBAY
|
October 17, 2012 |
SUNIL GAYAPRASAD MISHRA Vs. RASHTRA SANT TUKDOJI MAHARAJ UNIVERSITY
|
August 3, 2012 |
SUNIL GUDLAR Vs. CENTRAL BUREAU OF INVESTIGATION
|
October 15, 2012 |
SUNIL GUDLAR Vs. CENTRAL BUREAU OF INVESTIGATION
|
August 21, 2012 |
SUNIL GUDLAR Vs. CENTRAL BUREAU OF INVESTIGATION ANTI-CORRUPTION BRANCH
|
November 30, 2012 |
SUNIL HARISCHANDRA BHOIR Vs. STATE OF MAHARASHTRA
|
August 7, 2012 |
SUNIL KESHAV RANE Vs. WAY 2 WEALTH STOCK BROKERS PVT LTD
|
August 2, 2012 |
SUNIL MANTRI REALITY LTD Vs. JADHAV HOTELS PVT LTD
|
January 30, 2012 |
SUNIL RAMNATH ARGADE Vs. LATABAI SUNIL ARGADE
|
March 30, 2012 |
SUNIL SHRIPAL SARDE Vs. STATE OF MAHARASHTRA
|
December 17, 2012 |
SUNIL TULSHIRAM GAVALI Vs. EDUCATION OFFICER PRIMARY SECTION ZILLA PARISHAD RAIGAD
|
April 25, 2012 |
SUNIL VERMA Vs. MARIA LOURDES ESTER DE SA GRACIAS FLOR
|
March 22, 2012 |
SUNITA SANJAY BHOR Vs. KALYANI ABHIJIT BOBADE
|
November 26, 2012 |
SUNNY GOLD WINERIES PVT LTD Vs. STATE OF MAHARASHTRA
|
April 13, 2012 |
SUNNY S. K. PANJIKAR Vs. SARITA S. K. PANJIKAR
|
November 23, 2012 |
SUPREME WOOLLEN MILLS LTD Vs. UNION OF INDIA
|
April 10, 2012 |
SUPRIYA S KALE Vs. RANJIT DIWADKAR
|
December 13, 2012 |
SURAJ KUMAR JHA Vs. STATE
|
October 30, 2012 |
SURBHI BUILDERS AND DEVELOPMENT Vs. CIT
|
January 10, 2012 |
SUREKHA BHARAT KUTE Vs. STATE OF MAHARASHTRA
|
March 31, 2012 |
SUREKHA DNYANESHWAR Vs. COMMISSIONER OF POLICE
|
February 21, 2012 |
SUREKHA DNYANESHWAR SONAWANE Vs. COMMISSIONER OF POLICE NAVI MUMBAI
|
January 31, 2012 |
SURENDRA RAMLAL TIWARI Vs. STATE OF MAHARASHTRA
|
October 20, 2012 |
SURENDRAKUMAR MADHUSUDAN MOR Vs. STATE OF MAHARASHTRA
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July 24, 2012 |
SURESH Vs. STATE OF MAHARASHTRA
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September 4, 2012 |
SURESH Vs. STATE OF MAHARASHTRA THROUGH COOPERATIVE AND TEXTILE DEPARTMENT
|
February 28, 2012 |
SURESH ANANDRAO CHOUDHARI Vs. STATE OF MAHARASHTRA
|
February 28, 2012 |
SURESH ANANT MIRASHI Vs. STATE OF GOA
|
February 2, 2012 |
SURESH BABANI GAONKAR & ORS Vs. STATE OF GOA, THROUGH ITS CHIEF SECRETARY & ORS
|
March 13, 2012 |
SURESH BIRA KOLEKAR Vs. STATE OF MAHARASHTRA
|
December 6, 2012 |
SURESH CHANAPPA Vs. STATE OF GOA
|
October 17, 2012 |
SURESH G RAMNANI Vs. AURELIA ANA DA PIEDADE MIRANDA
|
March 2, 2012 |
SURESH GOVIND TARKAR Vs. KONKAN TRADING COMPANY
|
February 16, 2012 |
SURESH MOHANLAL JAIN Vs. STATE OF MAHARASHTRA
|
March 5, 2012 |
SURESH MOTWANI Vs. DEVIDAS THAWANI
|
August 17, 2012 |
SURESH NAVSA GHATAL Vs. THE STATE OF MAHARASHTRA & ANR.
|
December 4, 2012 |
SURESH PANDURANG TIDKE Vs. STATE OF MAHARASHTRA
|
August 24, 2012 |
SURESH PARSHURAM GOKHALE Vs. COLLECTOR OF CUS. & C. EX.
|
February 14, 2012 |
SURESH PARSHURAM GOKHALE Vs. COLLECTOR OF CUSTOMS AND CENTRAL EXCISE
|
March 31, 2012 |
SURESH PATILKHEDE Vs. CHANCELLOR UNIVERSITY OF MAHARASHTRA
|
May 11, 2012 |
SURESH RAMSINGH GURKHA Vs. DURGARAM SHANKAR NAIK
|
January 27, 2012 |
SURESH S/O RAMCHANDRA GUNDE Vs. STATE OF MAHARASHTRA
|
May 11, 2012 |
SURESH S/O SAHEBRAO TAWALE Vs. UTTAM S/O SHANKAR GHADGE
|
August 6, 2012 |
SURESH VADNUR Vs. STATE OF GOA
|
March 30, 2012 |
SURESHKUMAR PRITAM GURUNG Vs. RAJESH S/O GANESH BAISWARE
|
May 8, 2012 |
SURYAKANT TANU SHETKAR Vs. NEW MILIND CO OPERATIVE HOUSING STY LTD
|
June 28, 2012 |
SUSHIL AGARWAL Vs. COMMISSIONER OF CUSTOMS (IMPORT)
|
September 18, 2012 |
SUSHIL DANCHAND GHODAWAT CHARITABLE TRUST Vs. ALL INDIA COUNCIL FOR TECHNICAL EDUCATION
|
December 17, 2012 |
SUSHILKUMAR JIVANRAM GUPTA Vs. UNION OF INDIA
|
August 22, 2012 |
SUSME BUILDERS PRIVATE LIMITED Vs. OM NAMO SUJLAM SUFLAM CO-OPERATIVE HOUSING SOCIETY
|
August 3, 2012 |
SUSME BUILDERS PRIVATE LIMITED Vs. CHIEF EXECUTIVE OFFICER
|
August 14, 2012 |
SUYASH S/O RAJIV MULUKH Vs. STATE OF MAHARASHTRA THROUGH INCHARGE POLICE OFFICER
|
January 6, 2012 |
SWAMI RAMANAND SHIKSHAN PRASARAK Vs. STATE OF MAHARASHTRA
|
September 25, 2012 |
SWAN MILLS LTD Vs. DHIRAJLAL @ DHIRUBHAI BABARIA
|
February 2, 2012 |
SWAPNIL SANJAY TAHSILDAR Vs. DISTRICT MAGISTRATE
|
October 17, 2012 |
SWAYAMBHU CONSTRUCTION PVT. LTD Vs. DHRUPADA W/O PANDURANG WATEKAR
|
October 30, 2012 |
SYED KHALIL SYED VAJIR Vs. STATE OF MAHARASHTRA
|
February 21, 2012 |
SYEDA AUFIYA AHMAD Vs. RASHTRASANT TUKADOJI MAHARAJ
|
October 19, 2012 |
SYNEFRA ENGINEERING & CONSTRUCTION LTD. Vs. COMMR. OF C. EX., PUNE-III
|
September 5, 2012 |
SYNEX PHARMACEUTICALS PVT. LTD. Vs. COMMR. OF C. EX., MUMBAI-V
|
March 29, 2012 |
TAHER KHAN Vs. SAMBHAJI KHANDUJI NAGARE
|
September 26, 2012 |
TAINWALA PERSONAL CARE PRODUCTS PVT LTD Vs. ROYAL SUNDARAM ALLIANCE INSURANCE CO LTD
|
May 7, 2012 |
TAJ AIR LTD Vs. AVIATORS
|
June 11, 2012 |
TAKHAT SINGH AND ANR. Vs. STATE OF M.P. AND ANR.
|
May 3, 2012 |
TALAK HOMES & ESTATES Vs. MACKINNOC C DSILVA
|
April 30, 2012 |
TALLURI SRENIVAS Vs. SECURITIES AND EXCHANGE BOARD OF INDIA (SEBI)
|
February 27, 2012 |
TANAJI D CHAVAN Vs. PARTNER PLASTICA INTERLINKED INDUSTRIAL ESTATE
|
July 13, 2012 |
TANAJI RAMBHAU SHINDE Vs. STATE OF MAHARASHTRA
|
November 22, 2012 |
TANNA EXPORTS LTD Vs. COMMISSIONER OF INCOME-TAX
|
September 18, 2012 |
TANTRIK SHIKSHAN KARMACHARI SANGHATNA Vs. STATE OF MAHARASHTRA
|
April 12, 2012 |
TARABAI RAGHUNATH SANKHE Vs. SHEETAL RAVINDRA SANKHE
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November 22, 2012 |
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November 30, 2012 |
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July 10, 2012 |
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February 17, 2012 |
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September 7, 2012 |
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March 29, 2012 |
TATA STEEL PROCESSING AND DISTRIBUTION LIMITED Vs. STATE OF MAHARASHTRA
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December 14, 2012 |
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May 3, 2012 |
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March 19, 2012 |
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October 10, 2012 |
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March 29, 2012 |
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April 9, 2012 |
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February 29, 2012 |
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September 7, 2012 |
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March 22, 2012 |
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March 22, 2012 |
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March 22, 2012 |
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March 22, 2012 |
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March 22, 2012 |
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March 5, 2012 |
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March 19, 2012 |
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March 5, 2012 |
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July 10, 2012 |
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September 11, 2012 |
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November 22, 2012 |
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March 29, 2012 |
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August 16, 2012 |
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November 26, 2012 |
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January 30, 2012 |
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March 27, 2012 |
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October 20, 2012 |
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September 26, 2012 |
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February 17, 2012 |
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October 18, 2012 |
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November 22, 2012 |
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April 18, 2012 |
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July 30, 2012 |
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October 18, 2012 |
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October 23, 2012 |
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January 4, 2012 |
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November 27, 2012 |
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November 29, 2012 |
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August 16, 2012 |
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September 27, 2012 |
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February 24, 2012 |
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August 10, 2012 |
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October 8, 2012 |
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February 8, 2012 |
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July 4, 2012 |
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April 25, 2012 |
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July 17, 2012 |
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November 5, 2012 |
VINAYAK XETE LOTLIKAR (SINCE DECEASED) REPRESENTED BY HIS LRS. AND PRABHAVATI V. LOTLIKAR, WIDOW (ANANTA V. LOTLIKAR AND HIS WIFE AND ORS.) Vs. EMERICIANO DA COSTA, AND HIS WIFE AND ORS.
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February 17, 2012 |
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October 4, 2012 |
VINOD Vs. SUNITA
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December 14, 2012 |
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December 12, 2012 |
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July 30, 2012 |
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December 17, 2012 |
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April 27, 2012 |
VINOD KUMAR NAGINDAS SHAH Vs. STATE OF MAHARASHTRA
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February 24, 2012 |
VINOD M. CHITALIA Vs. UNION OF INDIA
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March 28, 2012 |
VINOD RAMLING GHOGARE Vs. THE STATE OF MAHARASHTRA THROUGH
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March 6, 2012 |
VINOD SHANKARLAL SHARMA Vs. STATE OF MAHARASHTRA
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November 7, 2012 |
VINOD SUBHAS CHAVAN Vs. HIMMATRAO DESHBHARTAR
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October 23, 2012 |
VINOD VASANT MAHADIK Vs. STATE OF MAHARASHTRA
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December 5, 2012 |
VINOTHAN KRISHNAN RAMAN Vs. UNIVERSITY OF MUMBAI
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July 31, 2012 |
VIP INDUSTRIES LIMITED Vs. VIP INDUSTRIES SHRAMIK SANGH
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April 3, 2012 |
VIPIN NAIR INTELLIGENCE OFFICER NACOTICS CONTROL BUREAU MUMBAI Vs. GULAM MOHAMMED MALIK R/O PANZINARA SHUMBAL ROAD PATAN BARAMULLA
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May 7, 2012 |
VISHAL DEVIDAS Vs. STATE OF GOA
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February 24, 2012 |
VISHAL ENGINEERING WORKS Vs. CHIEF ENGINEER ELECTRICAL MTNL
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February 24, 2012 |
VISHAL ISHWAR KULTHE Vs. STATE OF MAHARASHTRA THROUGH THE SECRETARY TO THE URBAN DEVELOPMENT DEPARTMENT
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December 4, 2012 |
VISHAL NAGARI SAHAKARI Vs. DAMODAR RAJERAM THAKRE
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September 14, 2012 |
VISHAL WAMAN MHATRE Vs. COMMISSIONER OF POLICE
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October 29, 2012 |
VISHNU Vs. STATE OF MAHARASHTRA
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November 19, 2012 |
VISHNU MANERIKAR Vs. STATE OF GOA
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February 21, 2012 |
VISHNU RAMA SHID Vs. STATE OF MAHARASHTRA
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November 30, 2012 |
VISHNU S/O DEORAO WALVE Vs. STATE OF MAHARASHTRA
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March 2, 2012 |
VISHNU S/O NARAYAN BELGUMWAR Vs. STATE GOVERNMENT OF MAHARASHTRA THROUGH THE SECRETARY
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July 13, 2012 |
VISHRAM JAYA SHETKAR ALIAS MANOHAR JAYA SHETKAR Vs. NANU B SHETKAR
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July 13, 2012 |
VISHWA PAPER MILLS Vs. UNITED INDIA INSURANCE CO LTD
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August 3, 2012 |
VISHWAJIT PANCHAKSHARI MATHPATI Vs. STATE OF MAHARASHTRA
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December 17, 2012 |
VISHWANATH Vs. STATE OF MAHARASHTRA
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November 5, 2012 |
VISHWANATH AND ORS. Vs. THE STATE OF MAHARASHTRA
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June 13, 2012 |
VISHWANATH MADHUKAR SHELAR Vs. STATE OF MAHARASHTRA
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September 18, 2012 |
VISHWANATH S/O DOHANYA PAWARA Vs. STATE OF MAHARASHTRA THROUGH POLICE INSPECTOR
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October 17, 2012 |
VISHWANATHRAO SHAMRAO PATIL CHARITABLE TRUST SANGIL Vs. ALL INDIA COUNCIL FOR TECHNICAL EDUCATION
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August 8, 2012 |
VISNUM NARAYAN PRABHU DESSAI Vs. JAYASHRI VISNUM DESSAI
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March 16, 2012 |
VITHAL NAGAR CO-OPERATIVE HOUSING SOCIETY LTD Vs. DIVISIONAL JOINT REGISTRAR CS MUMBAI
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August 10, 2012 |
VITHAL RANGNATH DAREKAR Vs. NEW INDIA INSURANCE COMPANY LTD PUNE
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February 29, 2012 |
VITHALRAO Vs. STATE OF MAHARASHTRA
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March 13, 2012 |
VITOL S A Vs. DEEPAK FERTILIZERS AND PETROCHEMICALS CORPORATION LTD
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January 11, 2012 |
VITTHAL JAGANNATH BOBADE Vs. STATE OF MAHARASHTRA
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February 6, 2012 |
VITTHAL S/O DADARAO LOKHANDE Vs. STATE OF MAHARASHTRA
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July 20, 2012 |
VITTHALRAO Vs. SAU. SHUKRATAI
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December 13, 2012 |
VITTHALRAO S/O DATTARAO KALE Vs. STATE OF MAHARASHTRA
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October 10, 2012 |
VIVEK BRAJENDRA SINGH Vs. STATE GOVERNMENT OF MAHARASHTRA THROUGH ITS SECRETARY, INDUSTRIES ENERGY AND LABOUR DEPARTMENT MANTRALAYA MUMBAI MAHARASHTRA
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March 22, 2012 |
VIVEK CHANDRAKANT MAYEKAR Vs. STATE OF MAHARASHTRA
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December 19, 2012 |
VIVEK DWARKANATH SHINGE Vs. STATE OF MAHARASHTRA
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January 30, 2012 |
VIVEKANAND NURSING HOME TRUST Vs. UNION OF INDIA
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October 4, 2012 |
VODAFONE SPACETEL LTD Vs. S TEL PVT LTD
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March 28, 2012 |
VOLTAS LIMITED Vs. UNION OF INDIA
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October 17, 2012 |
VOLTAS LTD Vs. CIT
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February 15, 2012 |
VRAJLAL TALAKSHI GALA Vs. ORIENT REALTORS PRIVATE LTD
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October 29, 2012 |
VRANDAWANI W/O SAMBHAJI DALVI Vs. STATE OF MAHARASHTRA
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October 17, 2012 |
VRINDA BHARAT MHAPSEKAR Vs. BHARAT PRABHAKAR MHAPSEKAR
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September 27, 2012 |
VVF LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
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June 26, 2012 |
WAINGANGA BAHU-UDDESHIYA VIKAS Vs. DIWAKAR S/O MALOJI KAMBLE
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September 26, 2012 |
WAINGANGA KRISHNA GRAMIN BANK Vs. STATE OF MAHARASHTRA
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July 31, 2012 |
WALSON THOMAS Vs. M R F LIMITED
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July 31, 2012 |
WAMAN Vs. THE STATE OF MAHARASHTRA
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December 13, 2012 |
WAMAN LAXMAN MIRKA Vs. STATE OF MAHARASHTRA
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December 20, 2012 |
WAMAN RAMCHANDRA BHAYDE Vs. KANTA NARAYAN PATEL
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October 12, 2012 |
WAMANRAO S/O BAKARAMJI PAWAR Vs. STATE OF MAHARASHTRA
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July 16, 2012 |
WASP PUMPS PVT LTD Vs. ASST PROVIDENT FUND COMMISSIONER
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July 5, 2012 |
WEIZMANN LIMITED Vs. COMMISSIONER OF CUSTOMS
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March 30, 2012 |
WELSPUN PROJECTS LIMITED Vs. MIRA BHAYANDER MUNICIPAL CORPORATION
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June 11, 2012 |
WESTERN COALFIELDS LTD. Vs. CESTAT
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March 2, 2012 |
WESTERN PROJECTS LIMITED Vs. STATE OF MAHARASHTRA
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June 14, 2012 |
WHIRLPOOL OF INDIA LTD Vs. STATE OF MAHARASHTRA THROUGH SECRETARY DEPARTMENT OF REVENUE
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February 9, 2012 |
WHIRPOOL OF INDIA LTD Vs. VIDEOCON INDUSTRIES LTD
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July 25, 2012 |
WILLIAM ROSARIO FERNANDES Vs. PASCOAL FERNANDES
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February 2, 2012 |
WINDSOR MACHINES LTD Vs. PRABHAKAR VISANTRAO THAKUR PRABHAT KIRAN CHS LTD
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August 29, 2012 |
WIRELESS DEVELOPERS INC Vs. INDIAGAMES LTD
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January 30, 2012 |
WOMEN EDUCATION SOCIETY Vs. STATE OF MAHARASHTRA
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January 4, 2012 |
WORKING AS PRIVATE SECRETARY Vs. STATE OF MAHARASHTRA THROUGH PRINCIPAL SECRETARY
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August 17, 2012 |
X Vs. DIRECTOR GENERAL DGCEMUMBAI ZONE UNIT
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April 26, 2012 |
YALLAVA NAGAPPA KUNCHIKORVE Vs. KANTABAI MALLI
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March 7, 2012 |
YAMUNABAI NAMDEO DHUMAL Vs. RATNAKAR VITHOBA PAYMODE
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September 4, 2012 |
YASH TEJPAL SHAH Vs. SHREE ASHTAVINAYAK CINE VISION LTD
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September 18, 2012 |
YASHOMANDIR SAHAKARI PATPEDHI Vs. ASHOK RAJ ENTERPRISES
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December 16, 2012 |
YASHOMANDIR SAHAKARI PATPEDHI MARYADIT Vs. ASHOK RAJ ENTERPRISES
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December 6, 2012 |
YASHWANT S/O SAMBHAJI DADMAL Vs. STATE OF MAHARASHTRA
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July 30, 2012 |
YASIN ABBAS MALIK Vs. STATE OF MAHARASHTRA
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November 30, 2012 |
YASIN K. SHAIKH Vs. STATE
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October 8, 2012 |
YESHWANT Vs. STATE OF MAHARASHTRA
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December 7, 2012 |
YOGESH HANMANT MADANE Vs. STATE OF MAHARASHTRA
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December 4, 2012 |
YOGESH JANARDHAN SHINDE Vs. STATE OF MAHARASHTRA
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April 11, 2012 |
YOGESH NANDU PUJARI Vs. COMMISSIONER OF POLICE
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September 6, 2012 |
YOGESH PANDITRAO KHAIRE Vs. STATE OF MAHARASHTRA
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February 28, 2012 |
YOGESH RAJENDRAPRASAD SHARMA Vs. THE STATE OF MAHARASHTRA
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March 28, 2012 |
YUGALKISHORE MANIKLAL BHATTAD HUF THROUGH ITS KARTA YUGALKISHORE Vs. SHRIKRISHNA GUPTA PROPRIETOR MAHARASHTRA LIME
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March 27, 2012 |
YUSUF KHAN ASHIK ALI KHAN Vs. STATE OF MAHARASHTRA
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April 18, 2012 |
YUVRAJ KALU PATIL Vs. DHULE AND NANDURBAR ZILLA PARISHAD
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April 13, 2012 |
YUVRAJ S/O CHINTAMAN SELOKAR Vs. STATE OF MAHARASHTRA
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August 2, 2012 |
Z.H. LAMAK Vs. ACCOUNTANT GENERAL
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September 13, 2012 |
ZAHIRODDIN SHAMSODDIN BEDADE Vs. STATE OF MAHARASHTRA
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December 12, 2012 |
ZAITUNBI W/O. HANIF KARIGAR & ANR. Vs. PARVEEN W/O. SAYYEDUDDIN RAZAK & ORS.
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August 7, 2012 |
ZALAKSINGH S/O. TIKARAMBHAU BISEN & ORS. Vs. PRAMODKUMAR S/O. PRAHALADRAI AGRAWAL & ANR.
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August 31, 2012 |
ZANDU PHARMACEUTICALS WORKS LIMITED Vs. COMMISSIONER OF INCOME TAX
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September 12, 2012 |
ZAPP INDIA LIMITED Vs. MAHESHWAR TEXTILES
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October 23, 2012 |
ZARGAR RAFI AHMED S/O. ABDUL JABBAR Vs. CHIEF EXECUTIVE OFFICER
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June 11, 2012 |
ZARINA ALIAS TAUSHIDA LATIF QURESHI Vs. DILIP MODJI DONAKIA
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July 25, 2012 |
ZENITH METAPLAST PVT LTD Vs. STATE OF MAHARASHTRA
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December 12, 2012 |
ZUARI AGRO CHEMICALS LIMITED Vs. COMMISSIONER OF INCOME TAX
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September 14, 2012 |
ZUARI AGRO CHEMICALS LTD Vs. COMMISSIONER OF INCOME TAX
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March 5, 2012 |
ZUARI INDUSTRIES LIMITED Vs. STATE
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March 2, 2012 |
ZULASH CLEARING AND SHIPPING AGENCY Vs. BOARD OF TRUSTEES OF THE PORT OF BOMBAY
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January 11, 2012 |