REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
V T SETH Vs. VIDEOCON INDUSTRIES LTD	August 13, 2010
3I INFOTECH LIMITED A COMPANY INCORPORATED UNDER THE COMPANIES ACT, 1956 Vs. ASSISTANT COMMISSIONER OF INCOME TAX,	June 14, 2010
A 1 ENGINEERING WORKS Vs. RAJENDRA KASTURCHAND VORA	May 7, 2010
A A PARULEKAR Vs. G G KAMBLI	March 26, 2010
A A PARULEKAR Vs. G G KAMBLI AND SHRI A VENKATARATNAM	January 22, 2010
A B K DUBHASH Vs. PETIT TOWERS CO OPERATIVE HOUSING SOCIETY LTD	November 19, 2010
A D VYAWAHARE Vs. D K DUBEY	July 13, 2010
A H MISTRY AND CO Vs. AWADH NARAYAN SINGH SHIV NAYAK SINGH	July 19, 2010
A K JHINGRON, CHIEF COMMERCIAL MANAGER Vs. STATE OF MAHARASHTRA	November 25, 2010
A P BRAGANZA Vs. SAGAR RAJARAM CHAUHAN	December 2, 2010
A P HORDIWALA AND CO Vs. RUSTAM J PATEL	August 31, 2010
A S MANJREKAR Vs. BOMBAY PORT TRUST	June 7, 2010
A.F. FERGUSON AND CO Vs. UNION OF INDIA	May 7, 2010
A2Z MAINTENANCE AND ENGINEERING SERVICES LIMITED Vs. MAHARASHTRA STATE ELECTRICITY DISTRIBUTION COMPANY LIMITED	July 28, 2010
AAKASH LAVIESH LEISURE PVT LTD Vs. STATE OF MAHARASHTRA	March 10, 2010
AAMIR KHAN PRODUCTIONS PRIVATE LIMITED Vs. UNION OF INDIA	August 18, 2010
AAP ENTERTAINMENT LTD. Vs. TWENTIETH CENTURY FOX FILM CORPORATION	October 14, 2010
AATIF NASIR MULLA Vs. CENTRAL POTA REVIEW COMMITTEE	September 17, 2010
ABDUL AZIZ ABDUL RAFIQUE KADRI Vs. MOHAMMAD YUSUF SHAIKH	February 2, 2010
ABDUL AZIZ ALISAHEB BHARMAR Vs. STATE OF MAHARASHTRA	August 17, 2010
ABDUL AZIZ LOKHANDWALA Vs. NASIR ALI	January 5, 2010
ABDUL GAFFAR TOTA PATEL Vs. STATE OF MAHARASHTRA	August 16, 2010
ABDUL GAFFAR TOTA PATEL Vs. STATE OF MAHARASHTRA	August 14, 2010
ABDUL JAHAGIR MOHD HANIF Vs. SHAGIRABAI	March 8, 2010
ABDUL KARIM SADRUDDIN MAKANDAR Vs. CHAIRMAN SECRETARY TALIMI ADARA E MUBARAKYA AURWAD	June 17, 2010
ABDUL KHALIK S/O ABDUL SATTAT QURESHI Vs. STATE OF MAHARASHTRA	May 5, 2010
ABDUL MAJID Vs. SAIDABANO W/O ABDUL MAJID	February 4, 2010
ABDUL RAFI SHABHANDARI Vs. STATE OF MAHARASHTRA	October 26, 2010
ABDUL RAHIMAN NOORMOHAMMED DARUWALLE Vs. SONABAI SAHEBRAO	September 8, 2010
ABDUL RAZZAQUE ABDUL RAHIM Vs. HEAD INSPECTOR MUNICIPAL CORPORATION OF GR MUMBAI	June 11, 2010
ABDUL SAIM ALIAS ABDUL BASHIR Vs. STATE OF MAHARASHTRA	January 18, 2010
ABHAY Vs. SHRIKANT	August 5, 2010
ABHIJIT BHASKARRAO DESHMUKH Vs. STATE OF MAHARASHTRA	October 12, 2010
ABHIRAJI BANSRAJ SINGH Vs. VIMAL NARSINGH BAHADUR SINGH	February 18, 2010
ACHYUT MADHAVRAO DHORE Vs. STATE OF MAHARASHTRA	January 5, 2010
ADANI POWER MAHARASHTRA LTD Vs. SUPERINTENDING ENGINEER NAGPUR REGION	February 16, 2010
ADARSH GRAMIN SAHAKARI PAT SANSTHA MARYADIT WADI Vs. DATTU RAMDASJI PAITHANKAR	January 12, 2010
ADDITIONAL COMMISSIONER OF SALE TAX Vs. HINDUSTAN CONSTRUCTION CO. LTD.	April 8, 2010
ADDL DY COLLECTOR AND LAND ACQUISITION OFFICER Vs. SHYAM BHANUDAS NAIK	November 18, 2010
ADHIRAJ AMAR KANNHAIYALAL SARIN Vs. STATE OF MAHARASHTRA	July 23, 2010
ADHYAATMAM BHAMINI Vs. JAGDISH AMBALAL SHAH	February 16, 2010
ADITYA BAHUDDESHIYA SANSTHA Vs. UNION OF INDIA	July 28, 2010
ADMINISTRATOR KALYAN MUNICIPAL CORPORATION KALYAN Vs. ALKA B BRAMHE	September 28, 2010
ADNAN BILAL MULLA Vs. STATE OF MAHARASHTRA	February 22, 2010
AGARWAL INTERNATIONAL MUMBAI Vs. STATE OF MAHARASHTRA	July 19, 2010
AGNI AERO SPORTS ADVENTURE ACADEMY PRIVATE LIMITED Vs. INDIAN INSTITUTE OF TROPICAL METEOROLOGY	July 2, 2010
AGRAWAL MINERALS (GOA) PVT LTD Vs. DEPUTY COLLECTOR (DEV) AND LAND ACQUISITION OFFICER AND CHIEF TOWN PLANNER, TOWN AND COUNTRY PLANNING DEPARTMENT	October 15, 2010
AGRICULTURAL PRODUCE MARKET COMMITTEE HINGANGHAT DISTRICT WARDHA Vs. VITTHAL DASHRATH NIMSADE	April 23, 2010
AGRICULTURAL PRODUCE MARKET COMMITTEE SOLAPUR Vs. NAGNATH JYOTIRAM GHODKE	January 5, 2010
AGRICULTURE PRODUCE MARKET COMMITTEE Vs. MEGHRAJ PUNDLIKRAO DONGRE	October 29, 2010
AGRICULTURE PRODUCE MARKET COMMITTEE RALEGAON Vs. STATE OF MAHARASHTRA	March 2, 2010
AHMED MOHD JILANI SHAIKH Vs. STATE OF MAHARASHTRA	March 23, 2010
AIR INDIA LTD Vs. SHASHIKALA JATAV	September 16, 2010
AIRES RODRIGUES Vs. STATE	April 12, 2010
AIRPORTS AUTHORITY OF INDIA Vs. INDIAN AIRPORT KAMGAR UNION	August 10, 2010
AIRWIDE EXPRESS CARGO Vs. UNION OF INDIA	December 3, 2010
AJAY ASHOK KHEDKAR Vs. SOU LALEETA AJAY KHEDKAR	April 12, 2010
AJAY KAUSHAL Vs. STATE	January 28, 2010
AJAY S/O BHAGWANRAO CHATE Vs. HIGH COURT OF JUDICATURE AT BOMBAY	December 7, 2010
AJAY YOGINDRA MAFATLAL Vs. STATE OF MAHARASHTRA	February 10, 2010
AJAYKUMAR S/O.SUMERMAL CHORDIA Vs. STATE OF MAHARASHTRA	January 29, 2010
AJIT NARSINHA TALEKAR Vs. NIRMALA WAMANRAO KEKADE	July 15, 2010
AJIT RAJARAM KANTAK Vs. DEPUTY COLLECTOR	August 12, 2010
AJIT UTTAMRAO WAGH Vs. NORTH MAHARASHTRA UNIVERSITY	June 23, 2010
AKALESH KUMAR ALIAS MITHUN SHARAD MISHRA Vs. STATE OF MAHARASHTRA	March 11, 2010
AKBAR TRAVELS OF INDIA (P) LTD. Vs. INCOME TAX SETTLEMENT COMMISSION	July 2, 2010
AKHADA ST ESTEVAM VILLAGE DEVELOPMENT AND PROTECTION SAMITTEE Vs. SEEMA ROHIDAS NARVEKAR	February 25, 2010
AKHADA ST ESTEVAN VILLAGE DEVELOPMENT AND PROTECTION SAMITTEE Vs. SEEMA ROHIDAS NARVEKAR	March 5, 2010
AKHTAR USMAN KHAN Vs. STATE OF MAHARASHTRA	January 29, 2010
AKLAK AHMED FAKRUDDIN PATEL Vs. STATE OF MAHARASHTRA	September 28, 2010
AKOLA JANATA COMMERCIAL COOPERATIVE BANK LTD Vs. RAJU NATTHUJI BADHE	December 23, 2010
AKRAM KHAN SIRAJULHAQ Vs. STATE OF MAHARASHTRA	April 21, 2010
AKSHAY KISHOR BHISIKAR Vs. JOINT COMMISSIONER AND VICE CHAIRMAN SCHEDULE TRIBES CASTE CERTIFICATE SCRUTINY COMMITTEE NAGPUR	July 8, 2010
ALBINA ALEN FERNANDES Vs. KELWYN JOHN NICHOLAS PEREIRA	July 14, 2010
ALEIXO MANUEL FANCISCO RODOLF Vs. UNITED INDIA INSURANCE COMPANY LTD	August 26, 2010
ALIAS ABDUL KARIM KHATRI Vs. MAHAVIR PURSHOTTAM BHARGVE	January 21, 2010
ALKA AYRVEDIC PVT LTD Vs. BINDAL FOOD PRODUCTS	April 30, 2010
ALPHA AND OMEGA DIAGNOSTICS INDIA LTD Vs. ASSET RECONSTRUCTION COMPANY I LTD	August 9, 2010
AMAR DINESH SHAH Vs. STATE OF MAHARASHTRA & OTHERS	September 1, 2010
AMAR SINGH HARISINGH THAKUR Vs. TULSHIRAM KISAN INGLE	June 16, 2010
AMARSHI MANSHI NASAR Vs. STATE OF MAHARASHTRA	January 12, 2010
AMARSINHA S/O VITHALSINHA RAJPUT Vs. STATE OF MAHARASHTRA	September 1, 2010
AMBADAS ALIAS BABAN MARUTI KUMBHAR Vs. VITTHAL DATTATRAY KATKAR	April 21, 2010
AMBARISH RANGSHAHI PATNIGERE Vs. STATE OF MAHARASHTRA	July 22, 2010
AMBESHWAR ATMARAM SONAR Vs. NANDABAI	January 28, 2010
AMERICAN HOTEL AND LODGING EDUCATIONAL INSTITUTE Vs. CENTRAL BOARD OF DISTRICT TAXES MINISTRY OF FINANCE	June 30, 2010
AMIT ASSOCIATES AND A AZIZ A LATIF Vs. SANGHI BROS (INDORE) LTD	November 26, 2010
AMIT B DALAL Vs. RAJESH K DOCTOR	May 3, 2010
AMIT GAJANAN GANDHI Vs. SUPERITENDENT	November 16, 2010
AMIT H JHAVERI Vs. BANK OF BARODA MUMBAI	October 12, 2010
AMIT MARU Vs. STATE OF MAHARASHTRA	June 10, 2010
AMIT RASIKLAL SHAH Vs. SONAL AMIT SHAH	November 18, 2010
AMIT SURYAKANT LUNAVAT Vs. KOTAK SECURITIES MUMBAI	September 27, 2010
AMJADKHAN Vs. STATE OF MAHARASHTRA	March 5, 2010
AMOL BHASKARRAO WAGHMARE AND ORS. Vs. STATE OF MAHARASHTRA	April 19, 2010
AMOL SANJAY SARWADE Vs. UNION OF INDIA	August 10, 2010
AMRAVATI NAGAR VACHANALAYA AMRAVATI Vs. STATE OF MAHARASHTRA	June 18, 2010
ANA COLACO (SINCE DECEASED THROUGH LEGAL REPRESENTATIVES MRS CONNIE PINTO DAUGHTER OF THE DECEASED AND ORS ) Vs. THOMAS COLACO (SINCE DECEASED THROUGH LEGAL REPRESENTATIVES MRS DELAILAH COLACO AND ORS )	October 15, 2010
ANAJANI SHRIKANT NAIK Vs. DEPUTY COLLECTOR	June 24, 2010
ANAND BHIMRAO SALVI Vs. STATE OF MAHARASHTRA	June 10, 2010
ANAND TATYABA KADAM Vs. STATE OF MAHARASHTRA	November 26, 2010
ANANDA GENU RAJAPURE Vs. STATE OF MAHARASHTRA	April 9, 2010
ANANDA KRISHNA TATE Vs. DRAUPADIBAI KRISHNA TATE	March 2, 2010
ANANDA RAO KANTHAMANENI Vs. STATE OF MAHARASHTRA	February 4, 2010
ANANDKUMAR GANESHRAM MANDAN Vs. STATE OF MAHARASHTRA	March 8, 2010
ANANDRAO ALIAS BALASAHEB JAGANNATH KOTHAWADE Vs. STATE OF MAHARASHTRA	April 13, 2010
ANANT CHIMANLAL BHATT Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY	February 26, 2010
ANANT RAMKRUSHNA DESHMUKH Vs. STATE OF MAHARASHTRA	July 12, 2010
ANANT S PATIL Vs. STATE OF GOA	September 7, 2010
ANANT SAHADEV PARSEKAR Vs. HANUMANT NAIK	October 6, 2010
ANANT V SARMALKAR Vs. ANTHONY PEREIRA	October 18, 2010
ANANT VISHNU VARTAK Vs. SPECIAL LAND ACQUISITION OFFICER	July 23, 2010
ANANTRAO GYANABA PAWAR Vs. STATE OF MAHARASHTRA	October 15, 2010
ANASARI ZIYAUR REHMAN NAIMOOR REHMAN Vs. MAHATMA GANDHI VIDYAMANDIR SAMAJSHRI PRASHANTDADA HIRAY COLLEGE OF PHARMACY	May 7, 2010
ANDREW ALVARES Vs. STATE OF GOA	August 5, 2010
ANDREW FERNANDES Vs. PANDURANG DATTA CHODANKAR	March 10, 2010
ANEKANT EDUCATION SOCIETY Vs. TILOTAMA JITENDRA PARIKEE	April 1, 2010
ANGEL BROKING LIMITED Vs. PUSHPA JAIN	February 17, 2010
ANIL Vs. ASSISTANT COMMISSIONER FOOD AND DRUGS ADMINISTRATION	October 11, 2010
ANIL ALIAS KHUSHALCHAND LODHA Vs. STATE OF MAHARASHTRA	January 6, 2010
ANIL BHANUDAS SHEDGE Vs. SUBHASHNAGAR EDUCATION SOCIETY	June 11, 2010
ANIL CHANDRAKANT LONDHE Vs. STATE OF MAHARASHTRA	October 4, 2010
ANIL GANPAT LOHAR Vs. STATE OF MAHARASHTRA	May 5, 2010
ANIL GIDWANI Vs. STATE OF MAHARASHTRA	May 5, 2010
ANIL GULABDAS SHAH Vs. STATE OF MAHARASHTRA	November 24, 2010
ANIL MAROTRAO KHOBRAGADE Vs. STATE OF MAHARASHTRA	January 21, 2010
ANIL NAMDEO RAJGURU Vs. STATE OF MAHARASHTRA	July 14, 2010
ANIL NAVNATH MARATHE Vs. STATE OF MAHARASHTRA	July 27, 2010
ANIL NEMICHAND BAFNA Vs. STATE OF MAHARASHTRA URBAN DEVELOPMENT DEPARTMENT	May 6, 2010
ANIL PANJABRAO NAHATE Vs. STATE OF MAHARASHTRA	August 4, 2010
ANIL RADHAKRISHNA WANI Vs. INCOME TAX OFFICER	March 4, 2010
ANIL SADASHIV BHOSALE Vs. STATE OF MAHARASHTRA	March 29, 2010
ANIL SHASHIKANT ALVE Vs. STATE OF MAHARASHTRA	October 27, 2010
ANIL SRIPATI SAWANT Vs. STATE OF MAHARASHTRA	April 23, 2010
ANILA GAUTAM JAIN Vs. HINDUSTAN PETROLEUM CORPORATION LIMITED	August 30, 2010
ANINDYA MUKHERJEE Vs. CLEAN COATS PVT LTD	October 28, 2010
ANITA ANOSH SHROFF Vs. J M CONSTRUCTIONS	May 6, 2010
ANITA BALKRISHNA BARGE Vs. BALAKRISHNA SOPAN BARGE	October 6, 2010
ANITA SIDARAM KOLI Vs. UNION OF INDIA	March 9, 2010
ANITA THUKRAL Vs. SATBIR SINGH THUKRAL	August 11, 2010
ANJALI WD/O ARVINDKUMAR BHIMJIYANI AND ORS Vs. UNION OF INDIA	July 12, 2010
ANJANABAI A PENDHARE Vs. STATE OF MAHARASHTRA	October 28, 2010
ANJATI RAMESH WAGHMARE Vs. HIGH COURT OF JUDICATURE AT BOMBAY	December 20, 2010
ANJUMAN TARAQQUI ETALEEM Vs. STATE OF MAHARASHTRA	October 13, 2010
ANKITA JANKAJIRAO JADHAV Vs. SAMBHHAJIRAO RANGAJIRAO JADHAV	May 7, 2010
ANKUSH MALHARI KAMBLE Vs. GRAMODAY SAMITTEE KURDUWADI	July 20, 2010
ANKUSH S/O SHIVAJI GAIKWAD Vs. STATE OF MAHARASHTRA	August 24, 2010
ANN MENEZES Vs. SHAHAJAN MOHAMMAD	March 4, 2010
ANNAPURNA ENGINEERING CORPN. Vs. ASSTT. COMMR. OF C. EX., DIV.-I	September 20, 2010
ANNASAHEB MAROTI DHOTRE Vs. KALABAI ALIAS ANNASAHEB DHOTRE	February 22, 2010
ANNU M GURUNASINGHANI Vs. SWAMI SHANTI PRAKASH EDUCATION BOARD	October 8, 2010
ANTHONY FRANCIS DSOUZA ALIAS A F DSOUZA Vs. SHITAKANT SALGAONKAR	March 22, 2010
ANTHONY VAZ SON OF LUIS VAZ Vs. JOHN A LOPIES SON OF DINIES LOPIES AND ORS	June 25, 2010
ANTONIIO JOAO HERMANO DE SOUZA Vs. SHRIKER PANDAINATH NAIK KURADE	October 6, 2010
ANTONIO ALEIXO RODRIGUES Vs. JOSE RODOLFO RODRIGUES	March 3, 2010
ANTONIO BARRETO S/O MINGUEL SANTANA BARRETO AND HIS W/O AND MILAGRINA BARRETO Vs. MARIA SAVIA BARRETO	November 25, 2010
ANTONIO CARVALHO Vs. EXECUTIVE ENGINEER	March 9, 2010
ANTONIO FERDINO VARELA Vs. THERESA MARIA ANGELA VARELA	September 22, 2010
ANTONIO FRANCISCO JESUS DE ARAUJO Vs. STATE	February 17, 2010
ANTONIO JOAO FERNANDES Vs. ASSISTANT PROVIDENT FUND COMMISSIONER	April 6, 2010
ANTONIO MILTON CAMARA Vs. KESHAV SINAI KUNDE AND CO	June 14, 2010
ANTONIO SEBASTIAO PALHA Vs. NIQUELA PALHA (SINCE DECEASED) THROUGH HER LEGAL REPRESENTATIVES IGNACIO PEREIRA CONFRI BHAT AND OTHERS	September 30, 2010
ANUP AVINASH VARADPANDE Vs. ANUSHA ANUP VARADPANDE	January 11, 2010
ANUP ENGINEERING LIMITED Vs. UNION OF INDIA	September 29, 2010
ANUP JAGDISH AGARWAL Vs. NIKUNJ LALIT SHAH	January 22, 2010
ANURAG SITES Vs. W M I CRANES LIMITED	January 13, 2010
ANWAR KHAN IQBAL KHAN Vs. STATE OF MAHARASHTRA	April 27, 2010
ANWARKHAN AJIJKHAN PATHAN Vs. MAHAVEER NAGARI SAHAKARI PATPEDHI LTD	July 8, 2010
APM TERMINALS B V Vs. UNION OF INDIA	March 10, 2010
APOORVA Vs. DIVISIONAL CASTE CERTIFICATE SCRUTINY COMMITTEE NO 1	July 27, 2010
APPA BABLO GAUNKAR Vs. LAND ACQUISITION OFFICER	April 5, 2010
APPASAHEB Vs. STATE OF MAHARASHTRA	October 28, 2010
AREVA T AND D INDIA LTD Vs. R GOVINDRAJAN	February 10, 2010
ARJUN Vs. STATE OF MAHARASHTRA	August 27, 2010
ARJUN GANESH VELIP Vs. COMMUNIDADE OF AGONDA	October 28, 2010
ARTHUR ANDERSON AND CO Vs. ASSISTANT COMMISSIONER OF INCOME TAX	March 19, 2010
ARTI VITHALRAO WARKHEDE Vs. EDUCATION OFFICER SECONDARY	October 15, 2010
ARTICLE IN MUMBAI MIRROR Vs. SECRETARY DEPARTMENT OF WOMEN AND CHILD DEVELOPMENT	September 16, 2010
ARUN Vs. MEMBER INDUSTRIAL COURT	December 21, 2010
ARUN Vs. STATE OF MAHARASHTRA	January 28, 2010
ARUN KASHINATH DESHPANDE Vs. INUMATI RAMCHANDRA DEO	April 8, 2010
ARUN LAXMANRAO ALNE Vs. RETURNING OFFICER SUB DIVISIONAL OFFICER KINWAT	March 9, 2010
ARUN S/O BABURAO WADIKAR Vs. OFFICIAL LIQUIDATOR, HIGH COURT	September 29, 2010
ARUNA BHAGWANT TIPLE Vs. DIVISIONAL JOINT REGISTRAR CO OPERATIVE SOCIETIES NAGPUR	October 25, 2010
ARUNA VIMALKUMAR GARG Vs. DANI SADAN COOPERATIVE HOUSING SOCIETY LTD	September 27, 2010
ARUNKUMAR Vs. CHINNUBHAI CHIMANLAL AND CO	July 23, 2010
ARUNKUMAR Vs. CHINNUBHAI CHIMANLAL & CO	July 27, 2010
ARUNKUMAR ALIAS KALLU RAJENDRAPRASAD PANDE Vs. STATE OF MAHARASHTRA	February 18, 2010
ARVIND NAVINCHANDRA MAFATLAL Vs. PALAKAVAYALLI JOSEPH THOMAS	April 23, 2010
ARVIND SHAMSHABD OJHA Vs. SARASWATI EDUCATION SOCIETY	April 6, 2010
ARVIVA INDUSTRIES INDIA LTD Vs. VIKAS M TULSIAN	July 12, 2010
ARYAN EDUCATION SOCIETY, MUMBAI & OTHERS Vs. SAMEER NARAYAN BHOIR & OTHERS	June 22, 2010
ASARM DAGDUJI PAWAR Vs. DIVISIONAL CONTROLLER M S R T C	January 8, 2010
ASHA MEHTA Vs. ALLAHABAD BANK	November 24, 2010
ASHA SEVA BHAVI SANSTHA Vs. STATE OF MAHARASHTRA	April 8, 2010
ASHANAND RAMJI FULEKAR Vs. STATE OF MAHARASHTRA	September 27, 2010
ASHISH PURAVANKARA Vs. COMMISSIONER OF CUSTOMS (IMPORT)	March 17, 2010
ASHISH S/O SURESH SHIRODKAR Vs. STATE	June 2, 2010
ASHOK Vs. STATE OF MAHARASHTRA	October 27, 2010
ASHOK Vs. RAJENDRA BHAUSAHEB MULAK	August 2, 2010
ASHOK Vs. SENIOR EXECUTIV REGIONAL OFFICER	November 22, 2010
ASHOK BANSILAL MUTHA Vs. STATE OF MAHARASHTRA	July 29, 2010
ASHOK BHUMANA CHEPURVAR Vs. STATE OF MAHARASHTRA	February 22, 2010
ASHOK KUMAR JAIN Vs. UNION OF INDIA THROUGH THE SECRETARY	March 8, 2010
ASHOK LAXMANRAO SHINDE Vs. GOVIND RAMA BANSODE	June 15, 2010
ASHOK M BHAT Vs. HARICHAND NAGPAL	August 2, 2010
ASHOK M BHAT Vs. BOARD OF TRUSTEES OF THE PORT OF MORMUGAO	August 12, 2010
ASHOK M KATARIA Vs. MOTIWALA TRUST FOR HUMAN RESOURCES DEVELOPMENT	September 16, 2010
ASHOK MAGAN MORE Vs. STATE OF MAHARASHTRA	November 29, 2010
ASHOK RAMCHANDRA DESAI ALIAS DESHMUKH Vs. STATE OF MAHARASHTRA	June 23, 2010
ASHOK S/O KASHINATH VAIRAGAR Vs. STATE OF MAHARASHTRA	June 30, 2010
ASHOKA BUILDCON LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX	April 23, 2010
ASHOKKUAMR H FULWADHYA Vs. UNION OF INDIA	January 19, 2010
ASHOKKUMAR SATYANARAYANA ARYA Vs. STATE OF MAHARASHTRA	August 12, 2010
ASHRAF ABDULLA Vs. UNION OF INDIA	March 9, 2010
ASHWINI ASHOK KSHIRSAGAR Vs. STATE OF MAHARASHTRA	March 5, 2010
ASIM JAMALODDIN MOMIN Vs. STATE OF MAHARASHTRA	September 29, 2010
ASSETS RECONSTRUCTION CO. INDIA LTD. Vs. HORIZON FLORA INDIA LTD.	July 16, 2010
ASSISTANT ENGINEER Vs. LIDIA BARBOSA	November 15, 2010
ASSISTANT PROVIDENT FUND COMMISSIONER Vs. LEBEN LABORATORIES PVT LTD	September 22, 2010
ASSOCIATED CONSTRUCTIONS Vs. MORMUGOA PORT TRUST	July 29, 2010
ASSOCIATED CONSTRUCTIONS Vs. MORMUGOA PORT TRUST	July 8, 2010
ASSOCIATION OF INTERNATIONAL SCHOOLS AND PRINCIPALS FOUNDATION Vs. STATE OF MAHARASHTRA	September 1, 2010
ASSOCIATION OF INTERNATIONAL SCHOOLS AND PRINCIPALS FOUNDATION AND ANOTHER Vs. STATE OF MAHARASHTRA AND ANOTHER	September 11, 2010
ASSTT PROVIDENT FUND COMMISSIONER Vs. NIRMITEE HOLIDAYS P LTD	August 30, 2010
ATASHA ASHIRWAD BUILDERS J V NAGPUR Vs. STATE OF MAHARASHTRA	October 11, 2010
ATCHUT UPENDRA RAIKAR Vs. SURYA UPENDRA RAIKAR	August 25, 2010
ATHARWA BUILDERS AND DEVELOPERS Vs. GRAMODYOGIK SHIKSHAN MANDAL	April 16, 2010
ATISH PURUSHOTTAM PAWAR Vs. STATE OF MAHARASHTRA	November 23, 2010
ATMARAM PINJOMAL VAZIRANI Vs. NAGPUR MUNICIPAL CORPORATION	November 19, 2010
ATTORNEY OF FABRICA OF RAIA Vs. DEPUTY COLLECTOR	July 8, 2010
ATUL Vs. STATE OF MAHARASHTRA	September 6, 2010
AVENTIS PHARMA LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX	March 8, 2010
AVG IMPEX PVT LTD Vs. UNION OF INDIA	October 27, 2010
AVINASH GANPATRAO SHEGAONKAR Vs. JAYAWANT ALIAS BABASAHEB VISHWANATH UTTARWAR	March 30, 2010
AVINASH GOPALRAO VADGAONKAR Vs. RAMESCHANDRA RAMCHANDRA JHAVAR	April 9, 2010
AYAZ AHMAD ABDUL RAZZAQUE Vs. STATE OF MAHARASHTRA	June 23, 2010
AYUB AHMED SAYYED Vs. STATE OF MAHARASHTRA	July 26, 2010
AZMATUNNISA ABDUL KHALIQUE Vs. STATE OF MAHARASHTRA	February 8, 2010
AZRENCAR TUBES Vs. CLASSIC EXTRUSIONS PVT LTD	August 18, 2010
B HIMMATLAL AGRAWAL Vs. WESTERN COALFIELDS LIMITED	August 10, 2010
B K GOPAKUMAR Vs. NATIONAL FILM DEVELOPMENT CORPORATION LTD MUMBAI	October 1, 2010
B SUBHASH Vs. NADIADWALLA GRANDSON ENTERTAINMENT LTD	September 28, 2010
BABAJI DHARMU NAIK Vs. VASUDEV SAVLO NAIK	August 23, 2010
BABAN Vs. STATE OF MAHARASHTRA	October 1, 2010
BABAN Vs. STATE OF MAHARASHTRA	December 20, 2010
BABAN ANANTRAO NAIK Vs. SAU PRAMILA UTTAMRAO YENARE	October 12, 2010
BABAN BHAURAO TAYWDE Vs. STATE OF MAHARASHTRA	February 15, 2010
BABAN S/O. KEWALRAM IKHAR AND ANR. Vs. STATE OF MAHARASHTRA	June 29, 2010
BABAN TUKARAM KAPSE Vs. STATE OF MAHARASHTRA	February 23, 2010
BABASAHEB APPARAO AKAT Vs. STATE OF MAHARASHTRA	February 5, 2010
BABASAHEB KRISHNARAO RANE Vs. SPECIAL LAND ACQUISITION OFFICER	July 6, 2010
BABRUWAN VENKATRAO JADHAV Vs. STATE OF MAHARASHTRA	September 15, 2010
BABU APPA DONGRE Vs. STATE OF MAHARASHTRA	November 30, 2010
BABULAL Vs. DROPADABAI	March 10, 2010
BABURAO Vs. JAWAHAR EDUCATION SOCIETY	November 15, 2010
BABURAO DNYANDEVRAO PAWAR Vs. STATE OF MAHARASHTRA AND ORS	November 24, 2010
BABY S PRABHU DESSAI Vs. SATYABHAMA P PRABHU DESSAI	July 22, 2010
BADESAAB YUSUF SHAIKH Vs. STATE OF MAHARASHTRA	August 31, 2010
BAGADIA BUILDERS AND DEVELOPERS THANE Vs. DEFENSE CIVILIANS CO OPERATIVE HOUSING SOCIETY THANE	September 13, 2010
BAHUJAN VIKAS MANDAL AKOLA Vs. MANDA VITHALRAO PARSUTKAR	December 22, 2010
BAJAJ ALLIANZ GENERAL INSURANCE CO LTD Vs. PUSHPABAI	July 29, 2010
BAJRANG DADA BHONDAWE Vs. STATE OF MAHARASHTRA	February 17, 2010
BALAJI Vs. STATE OF MAHARASHTRA	February 26, 2010
BALAJI ALIAS BALASAHEB Vs. STATE OF MAHARASHTRA	January 12, 2010
BALAJI PROPERTY AND DEVELOPERS Vs. CHURCH OF ST MATIAS	February 22, 2010
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COMMISSIONER OF INCOME TAX Vs. JET AIRWAYS I LIMITED	April 12, 2010
COMMISSIONER OF INCOME TAX Vs. VELINGKAR BROTHERS	September 28, 2010
COMMISSIONER OF INCOME TAX Vs. SALITHO ORES LTD	September 29, 2010
COMMISSIONER OF INCOME TAX Vs. DARIUS PANDOLE	June 16, 2010
COMMISSIONER OF INCOME TAX Vs. SWANI SPICE MILLS P. LTD.	April 19, 2010
COMMISSIONER OF INCOME TAX Vs. TRIDOSS LABORATORIES LTD.	February 4, 2010
COMMISSIONER OF INCOME TAX Vs. RACHNA UDHOG	January 13, 2010
COMMISSIONER OF INCOME TAX Vs. AL-KABEER EXPORTS LTD.	July 9, 2010
COMMISSIONER OF INCOME TAX Vs. INFORMATION ARCHITECTS	February 9, 2010
COMMISSIONER OF INCOME TAX Vs. KING METAL WORKS	July 7, 2010
COMMISSIONER OF INCOME TAX Vs. KALPATARU COLOURS AND CHEMICALS	June 29, 2010
COMMISSIONER OF INCOME TAX Vs. JAMNADEVI AGRAWAL	September 23, 2010
COMMISSIONER OF INCOME TAX Vs. PARLE PLASTICS LTD.	September 20, 2010
COMMISSIONER OF INCOME TAX CENTRAL Vs. APAR INDUSTRIES LIMITED	April 6, 2010
COMMISSIONER OF INCOME TAX-24 Vs. KNR PATEL	February 25, 2010
COMMISSIONER OF INCOME TAX-6 Vs. ESSEL PROPACK LIMITED	March 22, 2010
COMMISSIONER OF INCOME TAX-TDS Vs. GLENMARK PHARMACEUTICALS LTD.	March 12, 2010
COMMISSIONER OF INCOME-TAX Vs. TIPS INDUSTRIES P. LTD.	January 22, 2010
COMMISSIONER OF SALES TAX Vs. KIRLOSKAR TRACTORS LTD.	April 16, 2010
COMMISSIONER OF SALES TAX Vs. M I R C ELECTRONIC LTD	March 18, 2010
COMMISSIONER OF SALES TAX Vs. INDIAN DYESTUFF AND CHEMICAL MANUFACTURING COMPANY	March 18, 2010
COMMISSIONER OF SALES TAX Vs. M R F LIMITED	February 5, 2010
COMMISSIONER OF SALES TAX Vs. KOLSITE INDUSTRIES	June 18, 2010
COMMISSIONER OF SALES TAX M S MUMBAI Vs. MOONLIGHT METAL INDUSTRIES PVT LTD	April 30, 2010
COMMR OF C EX , THANE-II Vs. KARNATAKA GINNING & PRESSING FACTORY	September 28, 2010
COMMR OF CUS Vs. IMPERIAL TRADING LLC	February 8, 2010
COMMR OF CUS (PREVENTIVE) Vs. LKP MERCHANT FINANCING LTD	January 27, 2010
COMMR. OF C. EX. AND CUS., AURANGABAD Vs. SPECIALTY POLYFILMS (I) P. LTD	October 20, 2010
COMMR. OF CENTRAL EXCISE Vs. RAMESH KUMAR RAJENDRA KUMAR & CO.	September 14, 2010
COMMR. OF CUS. (I), JNCH, NHAVA SHEVA Vs. MADHU SUDAN METALS	September 1, 2010
COMMR. OF CUS. DRAWBACK RECOVERY CELL Vs. PHOENIX CEMENT LTD.	September 1, 2010
COMMUNIDADE DE PROVINCIA DE BALLI Vs. KUSHALI GOVIND GAUNKAR	November 29, 2010
COMMUNIDADE OF BARDEZ Vs. RAMCHANDRA GOVIND PAWASKAR	August 13, 2010
COMMUNIDADE OF CARAMBOLIM Vs. SPECIAL LAND ACQUISITION OFFICER	June 23, 2010
COMMUNIDADE OF CORTALIM Vs. DY COLLECTOR	August 5, 2010
COMMUNIDADE OF CURCA Vs. DEPUTY COLLECTOR (REV) LAND ACQUISITION OFFICER AND INSPECTOR GENERAL OF PRISONS	October 29, 2010
COMMUNIDADE OF LOUTULIM REPRESENTED BY ITS ATTORNEY, JOAQUIM GRACIAS Vs. ALBERTO FERNANDES	October 19, 2010
COMMUNIDADE OF MAPUSA Vs. SPECIAL LAND ACQUISITION OFFICER	July 5, 2010
COMMUNIDADE OF NAGOA Vs. DEPUTY COLLECTOR L A	November 26, 2010
COMMUNIDADE OF NAGOA Vs. SPECIAL LAND ACQUISITION OFFICER	November 26, 2010
COMMUNIDADE OF NAGOA THROUGH ITS ATTORNEY Vs. SPECIAL LAND ACQUISITION OFFICER	December 23, 2010
COMMUNIDADE OF PIRLA Vs. GOVERNMENT OF GOA	April 13, 2010
COMMUNIDADE OF SHIRODA Vs. ASST DIRECTOR OF INDUSTRIES AND MINES AND SPECIAL LAND ACQUISITION OFFICER	July 7, 2010
COMUNIDADE OF CORTALIM Vs. SPECIAL LAND ACQUISITION OFFICER AND CHIEF ENGINEER, KONKAN RAILAY CORPORATION LTD	November 30, 2010
COMUNIDADE OF NAGOA Vs. JOAQUIM JOAO CARVALHO	November 22, 2010
CONFRARIAS REUNIDAS DA IGREJA DE PANJIM Vs. LUIS SALES DE ANDRADE E SOUZA AND OTHERS	September 9, 2010
CONNIE MIRANDA Vs. ANTONIO JOAQUIM GRACIAS	June 25, 2010
CONTROLLER OF RATIONING MUMBAI Vs. BHAVSAR CONSTRUCTION CO PVT LTD	March 25, 2010
CORPORATE COURIERS LTD Vs. WALL STREET FINANCE LTD	June 8, 2010
CORPORATION BANK Vs. MEHTA GEMS AND ORS	June 15, 2010
COSMAS JOSE PINTO Vs. TERESA ESTIBEIRO	June 23, 2010
COURT ON ITS OWN MOTION Vs. NAGPUR MUNICIPAL CORPORATION	December 23, 2010
COVENTRY SPRINGS AND ENGINEERING CO LTD Vs. MAHARASHTRA STATE ELECTRICITY BOARD	July 7, 2010
COVENTRY SPRINGS AND ENGINEERING CO LTD Vs. MAHARASHTRA STATE ELECTRICITY BOARD	July 5, 2010
CRICKET ASSOCIATION OF BIHAR Vs. BOARD OF CONTROL FOR CRICKET	December 13, 2010
CRYSTAL ISLAND PARK PRIVATE LIMITED Vs. ASHOK CHAWLA	August 13, 2010
D K ENTERPRISES Vs. PIMPRI CHINCHWAD MUNICIPAL COUNCIL	June 18, 2010
D S GAUDE Vs. COMMISSIONER OF EXCISE	November 18, 2010
D S GIRISH Vs. STATE OF MAHARASHTRA	February 18, 2010
D.B. REALTY LTD. Vs. UNION OF INDIA (UOI)	July 20, 2010
DACUNHA ASSOCIATES PRIVATE LIMITED Vs. DILIP JHANGIANI	September 8, 2010
DADA GHANSHYAM PATHAK Vs. STATE OF MAHARASHTRA	July 15, 2010
DADARAO S/O BABURAO KADAM Vs. STATE OF MAHARASHTRA	September 14, 2010
DADASAHEB BHAUSAHEB PATHARE Vs. STATE OF MAHARASHTRA	July 16, 2010
DAGNY DE SOUZA Vs. INCOME TAX OFFICER	June 30, 2010
DAHYABHAI VALLABHAI PATEL Vs. LALUBHAI PATEL	September 3, 2010
DAMAIAN C. MENEZES Vs. SPECIAL LAND ACQUISITION, OFFICER, KOKAN RAILWAY CORPORATION LTD.	April 20, 2010
DAMAJI SAKHARAM CHIVANDE JAYAWANTABAI Vs. MAINABAI SAKHARAM AWALE	April 28, 2010
DAMINI SHIPPING PVT LTD Vs. UNION OF INDIA	June 15, 2010
DAMODAR LAXMAN NAVARE Vs. STATE OF MAHARASHTRA	July 8, 2010
DAMODAR R NAIK Vs. PRATAP A MARDOLKAR	June 11, 2010
DAMODHAR Vs. DEPUTY ENGINEER	April 15, 2010
DAMODHAR RAMBHAU INCHAL Vs. STATE OF MAHARASHTRA	July 1, 2010
DANESH A IRANI Vs. COMMISSIONER OF INCOME TAX	August 30, 2010
DANNY DENZONGPA Vs. COMMISSIONER OF INCOME TAX	September 20, 2010
DARISA BUILDERS PVT LTD Vs. SARPANCH VILLAGE PANCHAYAT OF ARPORA BARDEZ GOA	February 22, 2010
DASHAVATAR GOPALKRISHNA BADE Vs. STATE OF MAHARASHTRA	June 14, 2010
DASHRATH NARAYAN SHINDE Vs. LAXMAN GANGARAM GHAG	January 29, 2010
DATE TANAJI HONAJI Vs. SECRETARY; COMMISSIONER	April 29, 2010
DATTA Vs. STATE OF MAHARASHTRA	August 2, 2010
DATTA ARJUN DESSAI AND ORS Vs. RAMA BABU VARAK AND ORS	September 16, 2010
DATTA CHARANDAS JIVNE Vs. STATE OF MAHARASHTRA	March 3, 2010
DATTA RAGHOBA SAWAN Vs. ASHOK TUKARAM NAIK SALGAONKAR	September 15, 2010
DATTA SHELKE EDUCATION SOCIETY Vs. NAMDEO SHANKAR PATIL	July 23, 2010
DATTARAM BHIKU WARANG Vs. YESHWANT HARI WARANG	September 3, 2010
DATTARAM KRISHNANATH PEDNEKAR Vs. PANDURANG K PEDNEKAR	July 2, 2010
DATTATRAY ATMARAM GANFADE Vs. DISTRICT SUPERINTENDENT OF POLICE	October 18, 2010
DATTATRAY NAMDEO PATIL Vs. RAM NAMDEO PATIL	April 20, 2010
DATTATRAY NARAYAN AHER Vs. BHASKAR NARAYAN AHER	August 31, 2010
DATTATRAYA DHONDIBA PAWAR Vs. OMEGA INVESTMENT AND PROPERTIES LTD	November 19, 2010
DATTATRAYA LAYAPPA KOLI Vs. MAHARASHTRA STATE ELECTRICITY DISTRIBUTION COMPANY	January 6, 2010
DAULAT GAINDAL PATIL Vs. SOJABAI SD/O NARAYAN PATIL	March 23, 2010
DAULATRAO YASHWANTRAO PATIL Vs. SUBHASH BABARAO MANKAR	January 15, 2010
DAYANAND VEDIC HINDI VIDYALAYA Vs. EDUCATION INSPECTOR	April 8, 2010
DEDICATED HEALTH CARE SERVICES TPA INDIA PVT LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX	May 3, 2010
DEEMARK HEALTHCARE Vs. SPACEAGE MULTI PRODUCTS (P) LTD	April 30, 2010
DEEPAK Vs. HONBLE STATE MINISTER HOME	October 27, 2010
DEEPAK ALIAS OHARILAL JOSHI Vs. STATE OF MAHARASHTRA	October 28, 2010
DEEPAK ASSARAM DEOSINGHANI Vs. STATE OF MAHARASHTRA	March 9, 2010
DEEPAK B PATIL INDIAN INHABITANT Vs. STATE OF MAHARASHTRA	March 9, 2010
DEEPAK CHATURAJI TABHANE Vs. SUNANDA LAXMAN TANMANE	July 1, 2010
DEEPAK MARUTI PARTE Vs. STATE OF MAHARASHTRA	September 24, 2010
DEEPAK RAMCHANDRA CHAVRIA Vs. STATE OF MAHARASHTRA	November 23, 2010
DEEPAK SHIVAJI KARANDE Vs. MAHARASHTRA STATE HUMAN RIGHTS COMMISSION	June 16, 2010
DEEPAK SUDHAKAR WAKALEKAR Vs. STATE OF MAHARASHTRA	December 6, 2010
DEEPAKKUMAR S/O DWARKADAS AGRAWAL Vs. ASHOKKUMAR	April 19, 2010
DEEPAKRAO YADAVRAO GUDADHE Vs. PRASHANT PREMSING KACHWE	September 7, 2010
DEEPALI ZILU NAIK Vs. HIGH COURT OF BOMBAY	April 23, 2010
DEEPMANI Vs. THE STATE OF MAHARASHTRA	January 21, 2010
DELKAR MOHANBHAI SANJIBHAI Vs. PATEL NATUBHAI GOMANBHAI	March 19, 2010
DELLA DEVELOPERS PRIVATE LTD Vs. NOBLE ORGANICS PRIVATE LTD	January 4, 2010
DEORAO BHURAJI WASULE Vs. RAGINI	October 11, 2010
DEORAO S/O KISANRAO VYAVHARE Vs. MADARSHAH S/O JAFERSHAH	March 31, 2010
DEPIKA VIJAY NIHALANI Vs. INA STOCK BROKING CO PVT LTD	January 15, 2010
DEPUTY COLLECTOR Vs. MOTIBAI MORTU NAIK	December 9, 2010
DEPUTY COLLECTOR Vs. SALIMA BI HUSSAIN AGA	September 29, 2010
DEPUTY COLLECTOR Vs. SITADEVI ALIAS JAYA RAGHURAJ DESHPRABHU	October 1, 2010
DEPUTY COLLECTOR Vs. JOAQUIM FRANCIS FERNANDES	July 5, 2010
DEPUTY COLLECTOR Vs. AGNELO J A PINTO	August 12, 2010
DEPUTY COLLECTOR (L A ) AND Vs. GOPALKRISHNA SANVLO, RAJADHYAKSHA	September 20, 2010
DEPUTY COLLECTOR (L A ) AND LAND ACQUISITION OFFICER AND EXECUTIVE ENGINEER, WORKS DIVISION XXIII, P W D Vs. ANTONIO VIEIRA VELHO	October 15, 2010
DEPUTY COLLECTOR (L A ) AND THE EXECUTIVE ENGINEER, W D XIV (ROADS), P W D Vs. LIDIA BARBOZA REP BY L RS (MR EDGAR JOSE NARCISO BARBOZA AND ORS )	October 20, 2010
DEPUTY COLLECTOR (L A ) MARGAO AND ANR Vs. PEREGRINO J P DE COSTA (DECEASED) THROUGH LRS	June 18, 2010
DEPUTY COLLECTOR AND S D O AND EXECUTIVE ENGINEER W , P W D Vs. BHIKAJI SARDESSAI AND ORS	August 9, 2010
DEPUTY COLLECTOR AND S D O AND ORS Vs. ALFRED DCUNHA AND ORS	September 22, 2010
DEPUTY COLLECTOR AND S D O AND ORS Vs. GODWIN THIERS PIEDADE FERNANDES AND ORS	September 30, 2010
DEPUTY COLLECTOR AND S D O LAND ACQUISITION OFFICER AND EXECUTIVE ENGINEER, WORKS DIVISION-XVIII (ROADS) PWD Vs. GERMANO HERCULANO FERNANDES	September 30, 2010
DEPUTY COLLECTOR AND S D O PONDA Vs. VASSUDEV LAXMAN PEDNEKAR	July 22, 2010
DEPUTY COLLECTOR AND SDO AND ORS Vs. GOMATI E RADHA TIMA GAUDE AND ORS	October 14, 2010
DEPUTY COLLECTOR L A AND LAND ACQUISITION OFFICER Vs. PURUSHOTTAM SITARAM SINAI DESSAI	July 28, 2010
DEPUTY COLLECTOR L A SOUTH GOA Vs. JOAQUIM D SA	October 20, 2010
DEPUTY COLLECTOR LA AND LAND ACQUISITION OFFICER Vs. VICTORIA FERNANDES	October 7, 2010
DEPUTY COLLECTOR NORTH GOA DIVISION Vs. SUNITA M TAR	August 26, 2010
DEPUTY COLLECTOR(LA) AND EXECUTIVE ENGINEER Vs. ALINA MENEZES XAVIER	December 10, 2010
DEPUTY COLLECTOR, (L A ) AND EXECUTIVE ENGINEER, WD - VI (R AND B), PWD Vs. MARIA AURELIA FALEIRO E LIMA PEREIRA	September 16, 2010
DEPUTY COLLECTOR, SOUTH, SUB-DIVISION Vs. FRANCISCO BARRETO	October 6, 2010
DEPUTY SUPRINDENDENT OF POLICE Vs. VITHOBA GANPATI PIDURKAR	June 23, 2010
DESIGNERS CO OP HOUSING SOCIETY AHMEDNAGAR Vs. UDHAV	April 6, 2010
DEUSDADO ANTONIO XAVIER DO ROSARIO POMPEIA VALADARES Vs. PERPETUA VALADARES LOBO	June 15, 2010
DEVAKABAI Vs. SHAIKH SAYAM SHAIKH GULAB	September 16, 2010
DEVARSHA DNYANESHWAR PAROB Vs. MULGAO SIRIGAO ADVALPAL	April 9, 2010
DEVDATTA N DHOND Vs. BERNARD PEREIRA	September 8, 2010
DEVENDRA CHANDRAKANT GEDAM Vs. SUSHILA CHANDRAKANT GEDAM	March 26, 2010
DEVESH ALIAS DATTABHAU PATHRIKAR Vs. STATE OF MAHARASHTRA	April 20, 2010
DEVIDAS RAMCHANDRA TULJAPURKAR Vs. STATE OF MAHARASHTRA	January 20, 2010
DHAIRYASHEEL A JADHAV Vs. MAHARASHTRA AGRO INDUSTRIAL DEVELOPMENT CORPORATION LTD	February 5, 2010
DHANAJI GANU DHUNDALE Vs. STATE OF MAHARASHTRA	April 1, 2010
DHANANJAY GOPALRAO BAHERGAONKAR Vs. STATE OF MAHARASHTRA	August 16, 2010
DHANRAJ Vs. STATE OF MAHARASHTRA	October 14, 2010
DHANSHREE SHEKHAR HIRVE Vs. SHEKHAR VASANTRAO HIRVE	October 12, 2010
DHARAM Vs. STATE OF MAHARASHTRA	July 23, 2010
DHARAMPAL SHAKARAPPA CHAWALE Vs. VIMAL ENTERPRISES	October 6, 2010
DHARANGAON TALUKA DEKHREKH SAHAKARI SANGH LIMITED Vs. STATE OF MAHARASHTRA	April 26, 2010
DHIRENDRA BAHADUR SHAHI Vs. EMPIRE INDUSTRIES LTD	December 7, 2010
DHONDIRAM S/O DAULATRAO GHORPADE Vs. COLLECTOR AHMEDNAGAR	April 28, 2010
DHYANESHWAR MAHADEO AMBURE Vs. STATE OF MAHARASHTRA	August 27, 2010
DIGITEK KRIDA VIKAS SANSHODHAN VA SHIKSHAN BAHUUDDESHIYA SANSTHA Vs. STATE OF MAHARASHTRA	November 18, 2010
DILIP Vs. LEELADHAR	October 15, 2010
DILIP Vs. STATE OF MAHARASHTRA	October 19, 2010
DILIP Vs. STATE OF MAHARASHTRA	August 3, 2010
DILIP DNYANOBA GHAWARE Vs. STATE OF MAHARASHTRA	September 17, 2010
DILIP KANAL Vs. STATE OF MAHARASHTRA	April 8, 2010
DILIP KANAL Vs. STATE OF MAHARASHTRA	February 10, 2010
DILIP S/O LAXMANRAO FULEWAR Vs. INDERCHAND S/O MANSUKHLAL AGRAWAL	March 11, 2010
DILIP VASANT SAWANT Vs. STATE OF MAHARASHTRA	January 27, 2010
DILIPSINH ALIAS RAMSINGH BHATIA Vs. STATE OF MAHARASHTRA	February 26, 2010
DINESH Vs. STATE OF MAHARASHTRA	May 5, 2010
DINESH Vs. STATE OF MAHARASHTRA	September 14, 2010
DINESH AROLKAR Vs. STATE OF GOA	April 5, 2010
DINESH BABANRAO DESHMUKH Vs. STATE OF MAHARASHTRA	March 23, 2010
DINESH DOSHI Vs. COMMISSIONER OF POLICE MUMBAI	July 21, 2010
DINESH GOVINDRAO MAHALLE Vs. STATE OF MAHARASHTRA	February 8, 2010
DINESH JAGANNATH KHANDELWAL Vs. KUNDANLAL PERUMAL CHHABRIYA	January 4, 2010
DINESH NAGINDAS SHAH Vs. PANKAJ ALUMINIUM INDUSTRIES P LTD	July 7, 2010
DINESH SON OF RAMRAJ YADAV Vs. STATE OF MAHARASHTRA	October 1, 2010
DINESH T. TAILOR Vs. TAX RECOVERY OFFICER	April 27, 2010
DINKAR FAKIRRAO ADHAV Vs. VIMAL DINKAR ADHAV	August 12, 2010
DINKAR UTTAMRAO PATIL Vs. STATE OF MAHARASHTRA	June 18, 2010
DINKAR VISHWANATH WANI Vs. AGRASEN URBAN CO OPERATIVE CREDIT SOCIETY LTD	September 21, 2010
DINOO BAJI TODIWALLA Vs. STATE OF MAHARASHTRA	December 13, 2010
DIOCESAN SOCIETY OF EDUCATION Vs. ADMINISTRATIVE TRIBUNAL PANAJI	October 22, 2010
DIRECTOR INSTITUTE OF PETROLEUM SAFETY HEALTH AND ENVIRONMENT MANAGEMENT Vs. IONA LOYOLA	June 22, 2010
DIRECTOR IPSHEM O N G C Vs. RUI TITO VAZ	October 29, 2010
DIRECTOR OF INCOME TAX Vs. KRUPP UDHE GMBH	March 9, 2010
DIRECTOR POSTAL SERVICES Vs. SANJAY	September 17, 2010
DIRECTORATE OF SPORTS & YOUTH AFFAIRS, PANAJI, GOA AND OTHERS Vs. CASA SOCIODADE DA SANWARDENKAR, SANVORDEM	November 15, 2010
DISCOVERY PROPERTIES AND HOTELS PVT LTD Vs. CITY AND INDUSTRIAL DEVLOPMENT CORPORATION OF MAHARASHTRA LTD	July 16, 2010
DISHA CONSTRUCTIONS Vs. STATE OF GOA	September 17, 2010
DIVISIONAL CONTROLLER Vs. SUGRAM SON OF SAKHARAM CHAWERE	June 29, 2010
DIVISIONAL CONTROLLER M S R T C Vs. SAMBHAJI	February 16, 2010
DK ENTERPRISES Vs. PIMPRI CHINCHWAD MUNICIPAL	June 18, 2010
DNYANDEO P SHINDE Vs. MAHINDRA AND MAHINDRA	February 16, 2010
DNYANDEO YADAVRAO BHOSALE Vs. STATE OF MAHARASHTRA	April 30, 2010
DNYANESHWAR ALIAS DNYANI ALIAS DOMAJI THAKARE Vs. STATE OF MAHARASHTRA	February 5, 2010
DNYANESHWAR B GANWAT Vs. KARYAKARI ABHIYANTA CHASKAMAN PRAKALP VIBHAG	June 9, 2010
DNYANESHWAR MATH TRUST Vs. STATE OF MAHARASHTRA	March 11, 2010
DOMINENT FINANCIAL SERVICES (P) LTD Vs. UNION OF INDIA	June 29, 2010
DR. RAKESH S/O JAGDISH RAMTEKE Vs. RASHTRASANT TUKDOJI MAHARAJ NAGPUR UNIVERSITY AND ORS.	August 6, 2010
DRAVYA FINANCE PVT LTD Vs. LIFE INSURANCE CORPORATION OF INDIA	May 19, 2010
DSL ENTERPRISES PRIVATE LIMITED Vs. CHIEF GENERAL MANAGER, DBOD, RESERVE BANK OF INDIA	November 24, 2010
DUMAINA FERNANDES Vs. RAZIK B PEREIRA	June 17, 2010
DURGA BHICU NADKARNI Vs. EXECUTIVE ENGINEER GOVERNMENT OF GOA	March 17, 2010
DURGARAM RAMRAO CHAUDHARY Vs. STATE OF MAHARASHTRA	November 16, 2010
DURGASHANKAR GHANSHYAM AGRAWAL Vs. STATE OF MAHARASHTRA	September 21, 2010
DURGAVATI RAMPARVESH SHARMA Vs. STATE OF MAHARASHTRA	September 8, 2010
DWARAKA BAHU UDDESHIYA GRAMIN VIKAS FOUNDATION BULDHANA Vs. PRESIDING OFFICER SCHOOL TRIBUNAL AMRAVATI	October 15, 2010
DY COLLECTOR (L A ) AND ORS Vs. LOURDINA CONCEICAO FETRNANDES	October 15, 2010
DY COLLECTOR AND LAND ACQUISITION OFFICER Vs. ANTONIO J PIMENTA	July 5, 2010
DY COLLECTOR AND S D O L A O Vs. ANTONIO I F BARRETO	October 1, 2010
DY COLLECTOR AND SDO Vs. VENKATESH P N MIRSANGKAR	July 14, 2010
DY COLLECTOR AND SDO LAND ACQUISITION OFFICER Vs. VENKATESH P.N. MIRSANGKAR	July 14, 2010
DY COLLECTOR L A MARGAO Vs. LAXMIKANT DAMU AUDI	August 13, 2010
DY COLLECTORS D O SUB-DIVISIONAL OFFICER Vs. FATIMA FLORA FERMINE FORTES E GOMES	October 6, 2010
DY ENGINEER ZILLA PARISHAD CONSTRUCTIONS Vs. BAPURAO NATHUJI BARDE	March 31, 2010
DYANESHWAR VITTHALRAO KADAM Vs. STATE OF MAHARASHTRA	November 30, 2010
ECOHIDROTECHNIKA LLC Vs. BLACK SEA AND AZOV SEA PRODUCTION AND OPERATING ADMINISTRATION OF SHIPPING	February 24, 2010
EDLYA ALIAS EDA PYARSINGH WASKALE Vs. STATE OF MAHARASHTRA	September 17, 2010
EDWARD SWALIN DCUNHA Vs. COMMISSIONER FOR PERSONS WITH DISABILITIES PUNE	March 18, 2010
EFIGENIO DIAS Vs. MALAQUIAS D COSTA	August 13, 2010
EKNATH Vs. STATE OF MAHARASHTRA	August 13, 2010
EKNATH BHAGWAN HATKAR Vs. STATE OF MAHARASHTRA	August 12, 2010
EKNATH PANDURANG DIGHOLE Vs. STATE OF MAHARASHTRA	December 15, 2010
EKNATH RAMU MORE Vs. STATE OF MAHARASHTRA	July 22, 2010
ENGINEERS COMBINE Vs. GOA STATE INFRASTRUCTURE DEVELOPMENT CORPORATION LTD	June 8, 2010
ESTATE CO OPERATIVE HOUSING SOCIETY LIMITED Vs. STATE OF MAHARASHTRA	June 18, 2010
EUPHORIA HOTELS PVT LIMITED Vs. ECCO-NIRMAN PVT LTD	October 22, 2010
EXECUTIVE ENGINEER Vs. DOMINGO CARNEIRO	October 29, 2010
EXECUTIVE ENGINEER Vs. PADMANABHAV VENCATEXA SINAI	November 15, 2010
EXECUTIVE ENGINEER Vs. CHANDRAKANT R PRABHUDESSAI	November 24, 2010
EXECUTIVE ENGINEER BHANDARA IRRIGATION DIVISION Vs. DURYODHAN	October 27, 2010
EXECUTIVE ENGINEER MAHARASHRA STATE ELECTRICITY BOARD, JALGAON Vs. HAJARABI	November 16, 2010
EXECUTIVE ENGINEER MAHARASHTRA STATE ELECTRICITY BOARD Vs. HAJARABI	November 23, 2010
EXECUTIVE ENGINEER MEDIUM PROJECT DIVISION YEOTMAL Vs. SUNANDA MADHUKAR MAHALLEY	March 3, 2010
EXECUTIVE ENGINEER P W D Vs. MARIA DCOSTA	March 3, 2010
EXECUTIVE ENGINEER PALKHED CANAL DIVISION Vs. PANDHARINATH CHINDU KALE	January 7, 2010
EXECUTIVE ENGINEER WORKS DIVISION XXV NH PWD Vs. SARA GRACIOUS	November 26, 2010
EXPORT CREDIT GUARANTEE CORPORATION OF INDIA LTD Vs. ANNAMMA PHILIPS	August 27, 2010
EZEKIEL METHODIST SCHOOL Vs. GOA MEDICAL COLLEGE	January 15, 2010
EZRA VICTOR ABOODY Vs. H DHANRAJGIR ESTATE PVT LTD	November 19, 2010
FABRICA OF CHURCH OF BENAULIM Vs. DEPUTY COLLECTOR SDO	September 27, 2010
FAIJAN RIZWAN KHAN Vs. STATE OF MAHARASHTRA	July 7, 2010
FAIZAL MOHAMMED Vs. STATE OF MAHARASHTRA	February 10, 2010
FAKHRUDDIN Vs. UNION OF INDIA	December 3, 2010
FAKIRA SHAMRAO SORMARE Vs. STATE OF MAHARASHTRA	August 4, 2010
FAKIRCHAND DAGDUBA INGLE Vs. STATE OF MAHARASHTRA	July 26, 2010
FALLARY ENTERPRISES Vs. SANDIP ENTERPRISES	February 15, 2010
FARIDSAHEB HUSSENSAHEB SHARIKMASLAT Vs. AHMEDSAHEB HUSSENSAHEB SHARIKMASLAT	April 9, 2010
FARRUKH MEHMOOD Vs. MAHARASHTRA STATE WAKF BOARD	December 14, 2010
FARZANABI SAYYED HASAN Vs. STATE OF MAHARASHTRA	April 21, 2010
FATIMA BARRETO Vs. BALSU ULLHAS XETKAR	March 4, 2010
FAYYAZ KHAYYUM QURESHI Vs. STATE OF MAHARASHTRA	July 20, 2010
FERANI HOTELS PVT. LTD. Vs. NUSLI NEVILLE WADIA	December 15, 2010
FERRING PHARMACEUTICALS PVT LTD Vs. SUN PHARMACEUTICALS INDUSTRIES LTD	October 19, 2010
FOMENTO RESORTS AND HOTELS LTD Vs. AMILCAR CUNHA SOUZA	September 24, 2010
FRANCIS JOSEPH FERREIRA Vs. ADDITIONAL COLLECTOR AND COMPETENT AUTHORITY	January 18, 2010
FRANCISCO D SOUZA Vs. ROLANDO TRAVASSO	July 23, 2010
FRANCISCO RODRIGUES Vs. ANGELICA REBELLO	August 23, 2010
FRANCISCO XAVIER PACHECO ALIAS MICKKY PACHECO Vs. STATE OF GOA	June 21, 2010
FRANCISQUINHA DAS MERCES Vs. CONFRARIAS DE SANTISSIMO SACRAMENTO	February 23, 2010
FULCHAND Vs. ANIL	August 5, 2010
G B HINGURANI Vs. VINAYAK NARAYAN GOVEKAR	April 30, 2010
G D ANKLESARIA AND CO RATLAM M P Vs. AIRPORTS AUTHORITY OF INDIA MUMBAI	February 17, 2010
G R SHARMA Vs. R K SHARMA	June 9, 2010
G T IRON AND STEEL WORKS Vs. MAHARASHTRA STATE ELECTRICITY BOARD	September 23, 2010
GAJANAN BABURAO PALAV Vs. SHARAD BUVASHEB PRABHU DESAI	November 15, 2010
GAJANAN BHANJI DIGRASE Vs. STATE OF MAHARASHTRA	January 29, 2010
GAJANAN PADMANABHIAH Vs. STATE OF GOA	October 19, 2010
GAJANAN S/O PANJABRAO TALWEKAR Vs. STATE OF MAHARASHTRA	August 16, 2010
GAJANAN SAKHARAM GADEWAR Vs. ANJANABAI	February 22, 2010
GAJANAN SAMADHAN LANDE Vs. SANJAY SHYAMRAO DHOTRE	July 30, 2010
GAJRAJ BABUNANDAN VARMA Vs. IGLOO COLD STORAGE	August 12, 2010
GANESH Vs. STATE OF MAHARASHTRA	December 7, 2010
GANESH ALIAS GANYA KARUNAMURTI Vs. STATE OF MAHARASHTRA	June 11, 2010
GANESH ALIAS PREMNATH DATTU DEORE Vs. STATE OF MAHARASHTRA	July 23, 2010
GANESH ALIAS RAJENDRA KAPRATWAR Vs. STATE OF MAHARASHTRA	February 10, 2010
GANESH AMBARSING KAHITE Vs. STATE OF MAHARASHTRA	March 9, 2010
GANESH BABAN SOLANKAR Vs. STATE OF MAHARASHTRA	January 7, 2010
GANESH DADAJI SUKARE Vs. MAHARASHTRA REVENUE TRIBUNAL	June 23, 2010
GANESH LAXMAN KORDE Vs. STATE OF MAHARASHTRA	July 9, 2010
GANESH NIVRUTTI MARNE Vs. STATE OF MAHARASHTRA	May 7, 2010
GANESH RADHESHAM SHARMA Vs. STATE OF MAHARASHTRA	October 19, 2010
GANESH RAGHUNATH MAMIDWAR Vs. DEVGIRI SAHKARI SAKHAR KARKHANA LTD	September 28, 2010
GANESH S/O BALAJI AWACHAT Vs. RAJU S/O MAHADEORAO THAKRE	February 16, 2010
GANGA NARAYAN NAIK ALIAS ANITA RAGHUNATH FAL DESSAI Vs. ADDITIONAL DIRECTOR OF PANCHAYATS	November 30, 2010
GANGAGAR Vs. MALKARJUN	October 19, 2010
GANGAJAMUNA ALIAS SANGEETA RAJESH DHARAP Vs. SENIOR POLICE INSPECTOR	December 22, 2010
GANGARAM JAIRAM CHAUDEKAR Vs. STATE OF MAHARASHTRA	June 10, 2010
GANPAT KRISHNA LOLIENKAR AND Vs. SPECIAL LAND ACQUISITION OFFICER AND	November 22, 2010
GANPAT R PALNI Vs. STATE OF GOA	July 29, 2010
GANPAT RAMBHAU SURVASEWALKE PUJARI Vs. GOVERNMENT OF MAHARASHTRA	April 29, 2010
GANPAT SADASHIV NADEKAR Vs. STATE OF MAHARASHTRA	January 8, 2010
GANPATI PANCHAYATAN SANSTHAN TRUST, SANGLI Vs. UNION OF INDIA AND ORS	July 16, 2010
GAUD SARASWAT BRAHMIN TEMPLE TRUST Vs. VASUDEO P SHETYE ALIAS KAMLESH P SHETYE	April 15, 2010
GAURAV OMPRAKASH JAJU Vs. SHAKTI FABRICS	March 3, 2010
GAUTAM BHILA AHIRE Vs. STATE OF MAHARASHTRA	July 6, 2010
GAUTAM PATEL SON OF RAMANBHAI PATEL Vs. JOHN CUSTODIO PINTO	July 15, 2010
GEETA Vs. PRINCIPAL RAMNAGAR BHARAT VIDYALAYA	October 7, 2010
GELDHOF AUTO AND GAS INDUSTRIES LTD Vs. UNION OF INDIA	September 21, 2010
GELSING PIDA PAWAR Vs. STATE OF MAHARASHTRA	June 15, 2010
GENERAL MANAGER Vs. GOVIND G. DESSAI	July 9, 2010
GENERAL MANAGER CENTRAL RAILWAY MUMBAI Vs. MEHMOODA SHIKSHAN AND MAHILA GRAMIN BAHUUDESHIYA SANSTHA NAGPUR	March 12, 2010
GENERAL MANAGER HINDUSTAN PETROLEUM CORPORATION LTD Vs. GENERAL SECRETARY GENERAL EMPLOYEES ASSOCIATION	March 4, 2010
GENERAL MANAGER WESTERN COALFIELDS LTD Vs. SUMAN NANAJIBALKI	January 19, 2010
GENERAL SECRETARY GENERAL KAMGAR UNION Vs. NOBLE PAINT AND VARNISH CO PVT LTD	August 30, 2010
GENO PHARMACEUTICALS LIMITED Vs. UNION OF INDIA	January 29, 2010
GHANSHAM GANPAT DUPARE Vs. STATE OF MAHARASHTRA DEPARTMENT OF ENVIRONMENT	March 2, 2010
GHANSHYAM KISAN UKIRADE Vs. SOU SUMAN KRISHNA PAWAR	July 29, 2010
GIRDHARI N MELWANI Vs. VEENA CHANDRU MELWANI	May 7, 2010
GIRIDHAR NARAYAN KURVE Vs. STATE OF MAHARASHTRA	May 7, 2010
GIRIJABAI BAJIRAO GARJE Vs. JITARAM DAULAJI KUMBHAR	March 31, 2010
GIRISH Vs. STATE OF MAHARASHTRA	August 5, 2010
GIRISH GOPINATH RALLAPALI Vs. KALAVATI GIRISH RALLAPALI	June 14, 2010
GITANJALI Vs. STATE OF MAHARASHTRA	February 1, 2010
GITANJALI Vs. STATE OF MAHARASHTRA	September 30, 2010
GLADSTONE S C ALMEIDA Vs. SPECIAL LAND ACQUISITION OFFICER	August 2, 2010
GLOBAL EXIM Vs. UNION OF INDIA	March 17, 2010
GLOBAL EXIM Vs. UNION OF INDIA	March 19, 2010
GMM PFAUDLER LIMITED Vs. TATA AIG LIFE INSURANCE COMPANY LIMITED	August 30, 2010
GOA CARBON LTD. Vs. COMMISSIONER OF INCOME TAX	October 21, 2010
GOA FLORICULTURE AND AGRA PRODUCTS PVT LTD Vs. LAXIMAN NARCINVA CHANECAR ALIAS PANDURANG CHANEKAR	February 18, 2010
GOA FLORICULTURE AND AGRA PRODUCTS PVT LTD Vs. LAXIMAN NARCINVA CHANCECAR	September 21, 2010
GOA INDUSTRIAL DEVELOPMENT CORPORATION THROUGH ITS DY. CHIEF EXECUTIVE OFFICER Vs. COMUNIDADE OF NAGOA, THROUGH THE ADMINISTRATOR, OF COMUNIDADES THROUGH ITS ATTORNEY, SHRI ANTONIO BERNARDO FRANCISCO PEREIRA AND DY. COLLECTOR AND S.D.O. AND L.A.O.	November 26, 2010
GOA IT BUSINESS ASSOCIATION Vs. GOVERNMENT OF GOA THROUGH ITS CHIEF SECRETARY	March 18, 2010
GOA SHIPYARD WORKERS UNION Vs. UNION OF INDIA	August 5, 2010
GOA STATE CO OPERATIVE BANK LTD Vs. OLINDA FERNANDES	September 15, 2010
GOA URBAN CO OP BANK LTD Vs. SHIVAJI Y MANDREKAR	June 24, 2010
GODFREE CARDOZO AND OTHERS Vs. FRANCIS BORGES	September 30, 2010
GODI KAMGAR GRIHA SANSTHA LTD Vs. JERRY THOMAS CHERIAN	June 25, 2010
GODREJ & BOYCE MFG.CO.LTD. MUMBAI Vs. DY. COMMISSIONER OF INCOME TAX	August 12, 2010
GODREJ AGROVET LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX	February 11, 2010
GOLDEN OCEAN GROUP LIMITED Vs. SALGAOCAR MINING INDUSTRIES PVT LTD	May 7, 2010
GOMANTAK MARATHI SHIKSHAN PARISHAD Vs. STATE OF GOA THROUGH ITS CHIEF SECRETARY SECRETARIAT	December 6, 2010
GOMATI ALIAS RADHA T GAUDE Vs. DEPUTY COLLECTOR AND S D O PONDA SUB DIVISION	August 13, 2010
GONDU RAMU PANDIT Vs. HASAN NATHU TADVI	December 1, 2010
GOPAL ASARAM SHARMA Vs. STATE OF MAHARASHTRA	August 9, 2010
GOPAL JAINARAYAN KARWA Vs. KAWADU DATTU MOHITKAR	June 28, 2010
GOPAL MAHADEORAO BAYASKAR Vs. STATE OF MAHARASHTRA	July 30, 2010
GOPAL NAGNATHRAO GUNJKAR Vs. STATE OF MAHARASHTRA	April 19, 2010
GOPAL ONDU GAUNS PALEM SIRIDAO Vs. DEPUTY COLLECTOR (L A ) AND LAND ACQUISITION OFFICER AND MANAGING DIRECTOR, GOA HOUSING BOARD	October 29, 2010
GOPALANAND RASAYAN Vs. STATE OF MAHARASHTRA	April 8, 2010
GOPALKRISHNA GANPAT GULVE Vs. SHOBHACHAND RAYCHAND FIRODIYA	January 11, 2010
GOPICHAND Vs. NIVRUTTI	April 9, 2010
GOPINATH WAMAN SHINDE Vs. BABURAO PANDURANG SAWANT	July 9, 2010
GORADIA SPECIAL STEELS LTD Vs. UNION OF INDIA	March 9, 2010
GORAKH ALIAS MADHUKAR GADKAR Vs. STATE OF MAHARASHTRA	April 8, 2010
GORAKH PANDURANG MARE Vs. STATE OF MAHARASHTRA	July 16, 2010
GOVARDHAN KAPOOR Vs. VEENA KAPOOR	March 26, 2010
GOVERDHAN Vs. STATE OF MAHARASHTRA	March 31, 2010
GOVERNMENT OF GOA Vs. JAISU SHIPPING CO PVT LTD	August 5, 2010
GOVERNMENT OF GOA Vs. GOA URBAN CO OPERATIVE BANK LTD	October 26, 2010
GOVERNMENT OF MAHARASHTRA IRRIGATION DEPARTMENT Vs. ATUR INDIA PVT LIMITED	September 23, 2010
GOVIND NARAYAN SHARMA CAPTAIN Vs. THREEWIN MARITIME INDIA PVT LTD	July 27, 2010
GOVIND SHRIPAT MARASKOLHE Vs. STATE OF MAHARASHTRA	January 15, 2010
GOVINDRAM SURAJMAL SARDA Vs. SHARMILA KANHAIYALAL JAISINGHANI	April 5, 2010
GRACINDA BRAGANZA Vs. SPECIAL LAND ACQUISITION OFFICER	August 5, 2010
GRAMIN YUVAK ADHAR GRAMIN BIGAR SHETI SAHAKARI PATSANSTHA MARYADIT Vs. KASHINATH RAMCHANDRA WALE	October 19, 2010
GRAND PARADI CO OPERATIVE HSG SOCIETY LTD Vs. MONT BLANC PROPERTIES AND INDUSTRIES PVT LTD	April 20, 2010
GRASIM INDUSTRIES LTD. Vs. COMMISSIONER OF INCOME TAX	February 1, 2010
GRASIM INDUSTRIES LTD. Vs. S.M. MISHRA, COMMISSIONER OF INCOME TAX	May 5, 2010
GREAT EASTERN ENERGY Vs. JAIN IRRIGATION SYSTEMS LTD	February 17, 2010
GREEN GOA FOUNDATION Vs. STATE OF GOA	October 18, 2010
GROUP GRAMPANCHAYAT Vs. SUNANDA SHAMRAO BANDISHTI	July 14, 2010
GTS PVT LTD Vs. JENA ENTERPRISES	September 15, 2010
GUITABALA MANOHAR NAIK PARULEKAR Vs. CORPORATION OF CITY OF PANAJI	August 5, 2010
GULAM HUSAIN KHAN MUSTAFA KHAN Vs. STATE OF MAHARASHTRA	July 5, 2010
GULSHAN ARIF TASE Vs. SUB DIVISIONAL MAGISTRATE THANE DIVISION THANE	June 11, 2010
GULSHANBI AYUBSHA Vs. STATE OF MAHARASHTRA	August 26, 2010
GUPTA DYEING AND PRINTING MILLS Vs. COMMISSIONER OF CUSTOMS	January 13, 2010
GURINDER SINGH Vs. STATE OF GOA	September 6, 2010
GURUDAS B VELIP Vs. GOPAL MALU GAOKAR	August 13, 2010
GURUDAS BUDHO VELIP Vs. PREMANAND KRISHNA ANVEKAR	August 5, 2010
GURUDEV GANBA SINAI GAITONDE Vs. SPECIAL LAND ACQUISITION OFFICER	October 8, 2010
GURUMUKH SINGH Vs. STATE OF MAHARASHTRA	November 26, 2010
GURUNATH VISHNU TARI Vs. NARCINVA VISHNU TARI	March 12, 2010
GYANCHAND Vs. WAMANRAO	August 10, 2010
GYANOBA Vs. STATE OF MAHARASHTRA	March 23, 2010
H R IRANI Vs. LIFE INSURANCE CORPORATION OF INDIA	February 10, 2010
HABIB PATEL Vs. KANIZ AKHTAR	April 1, 2010
HAFIZABI ALIAS KASAM PATEL Vs. SITARAM KHUSHAL PATIL	January 22, 2010
HAJI IMAM IBRAHIM KHAN Vs. JOAO JOSE NEPOMOCIANO COELHO AND ORS	November 18, 2010
HAJRA BEE ALIAS SK ISMAIL Vs. MAHARASHTRA STATE BOARD OF WAKFS	March 31, 2010
HALASIDHANATH SAHAKARI SAKHAR KARKHANA LTD Vs. SUNANDA	February 5, 2010
HALDIRAM FOODS INTERNATIONAL LIMITED Vs. CITY OF NAGPUR CORPORATION	December 9, 2010
HANILA ERA TEXTILES LTD Vs. UNION OF INDIA	September 21, 2010
HANMANT Vs. CHANDRASHEKHAR MALIKARJUNAPPA BIDWE	December 7, 2010
HANMANT BHAGWAT MELAGE ADULT Vs. STATE OF MAHARASHTRA	June 16, 2010
HANMANT NAGNATH GAVALI BHOSLE Vs. STATE OF MAHARASHTRA	March 25, 2010
HANUMAN LAWANDE AND ASSOCIATES Vs. DATTA GAJANAN GAUNDOLCAR	November 10, 2010
HANUMANT RAMCHANDRA YADAV Vs. STATE OF MAHARASHTRA	June 23, 2010
HANUMANTA ALIAS MUTU HARIJAN Vs. STATE OF GOA	August 10, 2010
HARAKCHAND GULABCHAND DHOKA Vs. KASHINATH NARSINGH MARATHE	January 15, 2010
HARAKCHAND HIRJI SHAH Vs. VASUDEV VAGHJI RELAN	March 3, 2010
HARBHAJAN SARABJEET AND ASSOCIATES Vs. MAHARASHTRA KRISHNA VALLEY DEVELOPMENT CORPORATION	October 6, 2010
HARDCASTLE WAUD MANUFACTURING COMPANY LIMITED Vs. OFFICIAL LIQUIDATOR, HIGH COURT, BOMBAY OF M/S. ENAMELLED WIRES LIMITED	August 27, 2010
HARESH SURESH DEORA Vs. UNION OF INDIA	November 18, 2010
HARESHKUMAR KANHAYALAL GUJARATHI Vs. EKNATH CHENDU MAHAJAN	July 30, 2010
HARI MAHIPATI GHODKE Vs. MAHARASHTRA REVENUE TRIBUNAL	March 2, 2010
HARI PANDURANG PATIL Vs. ANUPSING MAHENDRASING SHIKH	February 18, 2010
HARIBHAU MOTIRAM GALE (DEAD) THROUGH LEGAL HEIR RAMESH RAMRAO GALE Vs. MURLIDHAR WAMANRAO BHATKAR AND OTHERS	January 25, 2010
HARIBHAU RAJARAMJI REWASEKAR Vs. SWAMI NARAYAN MANDIR	July 21, 2010
HARIHAR DIWAKAR CHOUBE Vs. GOVIND DIWAKAR CHOUBE	April 28, 2010
HARILAL AND CO Vs. GAMMON INDIA LIMITED	May 6, 2010
HARISH KASHINATH MANE Vs. HARIBHAU ADKOJI SAPATE	March 4, 2010
HARISHCHANDRA TUKARAM TURE Vs. STATE OF MAHARASHTRA	August 12, 2010
HARSHA NITIN KOKATE Vs. SARASWAT CO OP BANK LTD	April 20, 2010
HARSHA NITIN VORA Vs. NIGAMS GOODHEALTH PVT LTD	March 30, 2010
HARSHAD GAWADE Vs. STATE OF MAHARASHTRA	September 17, 2010
HARSHAL SURESH RAWATE Vs. STATE OF MAHARASHTRA	October 21, 2010
HASAN GEBLYA PADVI Vs. STATE OF MAHARASHTRA	August 9, 2010
HASMUKH K RAWAL Vs. UNION OF INDIA	October 12, 2010
HASTREKHA MOHANLAL BORKAR Vs. ZILLA PARISHAD GONDIA	December 21, 2010
HAZEL METALS AND MINERALS PVT LTD Vs. SRINIVASA MINERALS TRADING CO	November 15, 2010
HEERA Vs. SCHEDULED TRIBE CASTE CERTIFICATE SCRUTINY COMMITTEE	July 5, 2010
HEGDE H S T Vs. PREMIER AUTOMOBILES LTD	April 13, 2010
HEMANT M DESHMUKH Vs. DIWAKAR DADAJI MICHKIN	January 12, 2010
HEMANTI HEMCHANDRA TALEKAR Vs. HEMCHANDRA BHAGWAN TALEKAR	February 16, 2010
HEMLATA MAHANAND SINGH Vs. STATE OF MAHARASHTRA	April 7, 2010
HEMLATA RAGHUNATH PENDHARKAR Vs. JASWANTSINGH RAJARAM PENDHARKAR	March 31, 2010
HERIBERTO FRANCISCO MARIA D CUNHA Vs. VICTOR LUIS MONTEIRO	April 9, 2010
HERIBERTO FRANCISCO MARIA D'CUNHAALIAS HERIBERTO DCUNHA Vs. VICTOR LUIS MONTEIRO	September 15, 2010
HIGH COURT ON ITS OWN MOTION Vs. N B DESHMUKH	December 21, 2010
HILAL DHUDKU PATIL Vs. STATE OF MAHARASHTRA	March 30, 2010
HINDUSTAN COPPER LTD Vs. NEW INDIA ASSURANCE CO LTD	August 10, 2010
HINDUSTAN LEVER LIMITED Vs. UNION OF INDIA	October 6, 2010
HINDUSTAN PETROLEUM CORPORATION LIMITED Vs. DEPUTY COMMISSIONER INCOME TAX MUMBAI	June 18, 2010
HINDUSTAN PETROLEUM CORPORATION LIMITED (A GOVERNMENT OF INDIA ENTERPRISE) A COMPANY INCORPORATED UNDER THE COMPANIES ACT, 1956) Vs. UNION OF INDIA (UOI), MINISTRY OF LAW AND JUSTICE AND	January 13, 2010
HINDUSTAN PETROLEUM CORPORATION LTD Vs. NAVJEEVAN CO OPERATIVE HOUSING SOCIETY	April 29, 2010
HINDUSTAN UNILEVER LIMITED Vs. DEPUTY COMMISSIONER OF INCOME TAX	April 1, 2010
HIRAMAN VYANKATI CHURAD Vs. RAJESH	July 27, 2010
HOME FOR AGED AND HANDICAPPED Vs. STATE OF MAHARASHTRA	January 6, 2010
HORIZON FLORA INDIA LIMITED Vs. ASSETS RECONSTRUCTION CO INDIA LTD	October 27, 2010
HRISHIKESH PRAKASH MEHATRE Vs. STATE OF MAHARASHTRA	January 29, 2010
HUKUMCHAND BHAULAL PATANI Vs. DHANLAL PREMRAJ KALE	January 21, 2010
IBALDO ALVITO GOMES Vs. STATE OF GOA	May 3, 2010
IBF ENVIRO 2 SYSTEMS Vs. COMMISSIONER OF SALES TAX	July 2, 2010
ICCON OIL AND SPECIALITITIES LTD Vs. UNION OF INDIA	January 8, 2010
ICHALKARANJI MUNICIPAL COUNCIL Vs. PRAVEEN SHIVGONDA PATIL	August 12, 2010
ICICI BANK LTD Vs. STATE OF MAHARASHTRA	May 5, 2010
ICICI PRUDENTIAL LIFE INSURANCE CO. LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX	March 9, 2010
IMRAN SULEMAN SHAIKH Vs. STATE OF MAHARASHTRA	June 30, 2010
IN BLOOM Vs. COMMISSIONER OF SALES TAX	July 15, 2010
IN RE: EUROPLAST INDIA LTD. Vs. STATE	January 7, 2010
IN RE: VIJAYKUMAR RAMANLAL SHAH Vs. PRAGNESH NATWARLAL SHAH	July 27, 2010
IND SYNERGY LTD Vs. CLEARWATER CAPITAL PARTNERS SINGAPORE FUND III PVT LTD	September 6, 2010
INDIAN COUNCIL OF AGRICULTURAL RESEARCH Vs. DURYODHAN HIRAMAN INGOLE	November 23, 2010
INDIAN OIL CORPORATION LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	June 10, 2010
INDIAN OIL CORPORATION LTD Vs. VORA AUTO SERVICE CENTRE PRIVATE LTD	February 8, 2010
INDIAN OIL CORPORATION LTD. Vs. CORPORATION OF CITY OF NAGPUR AND ORS.	March 18, 2010
INDO EUROPEAN BREWARIES LTD Vs. DNYANESHWAR	September 3, 2010
INDO PACIFIC SOFTWARE AND ENTERTAINMENT LTD Vs. NAGPUR IMPROVEMENT TRUST	November 18, 2010
INDOWORTH INDIA LTD. Vs. CUSTOMS, EXCISE & SERVICE TAX APPELLATE TRIBUNAL	March 25, 2010
INDRAJEET GODBOLE Vs. STATE OF GOA	December 23, 2010
INDUBAI Vs. SANJAY KAWADUJI MOWALE	August 3, 2010
INEZ LUDOVINA DA COSTA Vs. CHIEF OFFICER	December 6, 2010
INFINITI RETAIL LTD. Vs. UNION OF INDIA (UOI)	July 30, 2010
INTELTEK AUTOMATION PVT LTD Vs. INDUSIND BANK LTD	December 1, 2010
INTEX FINANCIAL SERVICES PVT LTD Vs. MOTILAL OSWAL SECURITIES LTD	February 11, 2010
INVENTURE GROWTH AND SECURITIES LIMITED Vs. INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH J	May 5, 2010
IOT INFRASTRUCTURE AND ENERGY SERVICES LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX	June 21, 2010
IOT INFRASTRUCTURE AND ENERGY SERVICES LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX	March 2, 2010
IPCA LABORATORIES LTD Vs. HIM BAROT	October 26, 2010
IRFAN SHAMIMULLA SHAIKH Vs. STATE OF MAHARASHTRA	March 3, 2010
ISARAT MASOOD Vs. JHAVERILAL UMERSHI SHAH	April 28, 2010
ISHAN VASANT DESHMUKH ALIAS PRASAD VASANT KULKARNI Vs. STATE OF MAHARASHTRA	October 18, 2010
ISMAILKHAN CHANDKHAN NAVGAONKAR Vs. KAZI ATAULLA ALIAS KAZI AMANULLA	May 4, 2010
ISPAT INDUSTRIES LIMITED Vs. UNION OF INDIA	April 29, 2010
IVRCL INFRASTRUCTURES & PROJECTS LTD Vs. UNION OF INDIA	June 30, 2010
J S OCEAN LINERS INC Vs. S K SHIPPING SINGAPORE PVT LIMITED	January 4, 2010
JABBER KASAMALI SHEIKH Vs. STATE OF MAHARAHTRA	June 16, 2010
JACINTO BARRETO MIRANDA Vs. SPECIAL LAND ACQUISITION OFFICER	August 16, 2010
JADHAV SHANKAR DYANDEO Vs. COLLECTOR AT SATARA	September 1, 2010
JAFAR SHAMSHUDDIN MOMIN Vs. NIGHOJ GRAMIN BIGARSHETI SAHAKARI PATSANSTHA MARYADIT	June 28, 2010
JAGADEOPPA MUTTAYAPPA BIRAJDAR Vs. SATISH NAGANATH GAIKWAD	July 6, 2010
JAGADISH ANANT NARVEKAR Vs. STATE OF MAHARASHTRA	October 27, 2010
JAGANNATH Vs. WOKHARDT LTD	June 29, 2010
JAGAT MALKANI Vs. UNION OF INDIA	March 23, 2010
JAGDALE MIRCH MASALA PRODUCTS INDIA Vs. KAMAL FOODS	April 7, 2010
JAGDISH BHOBE Vs. STATE OF GOA	August 16, 2010
JAGITSINGH S/O SARDULSINGH SADAL Vs. HARBHAJANSINGH SAJJANSINGH DADIAYALA	April 12, 2010
JAGJIVANDAS NANDLAL AND CO Vs. INCOME TAX APPELLATE	October 18, 2010
JAIBHARAT SYNTHETICS LTD Vs. STATE BANK OF INDIA	March 29, 2010
JAICHAND ALIAS PANCHAM PATIL Vs. STATE OF MAHARASHTRA	March 31, 2010
JAIDEV ALIAS RAJUBHAI ALIAS J D RAMJI MISHRA Vs. D SHIVANANADAN	July 22, 2010
JAIHIND SITARAM KHALE Vs. STATE OF MAHARASHTRA	June 18, 2010
JAIKISHAN KANJIWANI Vs. KUMAR MATCHING CENTRE NAGPUR	July 21, 2010
JAINATH PAL S/O PURUSHOTTAM PAL Vs. CHIEF OFFICER, MORMUGAO MUNICIPAL COUNCIL AND ORS	December 15, 2010
JAINEX FOODS PVT LTD Vs. MAHARASHTRA RAJYA SAHAKARI DUDH MAHASANGH MARYADIT	May 6, 2010
JAIPRAKASH DAJIBA JANBANDHU Vs. STATE OF MAHARASHTRA	February 26, 2010
JAISHREE SHIVPRASAD BAJAJ Vs. STATE OF MAHARASHTRA	July 6, 2010
JAKIR RASHID SHAIKH Vs. STATE OF MAHARASHTRA	April 9, 2010
JALARAM TIMBER DEPOT Vs. ANTHONY MASCARENHAS	July 27, 2010
JALGAON MERCHANT CO OPERATIVE BANK LTD Vs. LAXMIBAI LAXMINARAYAN ZAWAR	October 18, 2010
JAMES ELECTRICALS Vs. STATE OF GOA	February 18, 2010
JAMES ELECTRICALS Vs. STATE OF GOA	February 11, 2010
JAMSHEDPUR UTILITIES AND SERVICES COMPANY LTD Vs. STATE OF MAHARASHTRA	April 27, 2010
JAMSHEED KANGA Vs. PARSI PUNCHAYETFUNDS AND PROPERTIES	March 5, 2010
JAMSING HULYA BARELA Vs. STATE OF MAHARASHTRA	May 3, 2010
JANARDHAN MOHANDAS RAJAN PILLAI (DECEASED THROUGH LRS.) AND ANOTHER Vs. MADHUBHAI Z. PATEL AND OTHERS	March 30, 2010
JANATA COMMERCIAL CO OPERATIVE BANK LTD Vs. STATE OF MAHARASHTRA	June 18, 2010
JANHIT MANCH Vs. UNION OF INDIA	March 3, 2010
JANKIBAI NANDKISHOR KELA Vs. VISHAL JAYKUMAR CHANDAK	February 4, 2010
JANRAO KHUSHALRAO BHUTE Vs. STATE OF MAHARASHTRA	March 5, 2010
JANTA SHIKSHAN PRASARAK MANDAL Vs. INDUSTRIAL COURT	January 6, 2010
JASMINA CONSTRUCTIONS PVT LTD Vs. MANDAPESHWAR KRIPA CO OPERATIVE HOUSING SOCIETY LIMITED	March 5, 2010
JAVED ABDUL AZIZ SHAIKH Vs. STATE OF MAHARASHTRA	June 22, 2010
JAWAHARLAL NEHRU PORT TRUST Vs. ISMAIL FIDAALY POTIAL	October 14, 2010
JAWARILAL MORSING NAIK Vs. STATE OF MAHARASHTRA	January 8, 2010
JAY SHREE TEA AND INDUSTRIES Vs. COMMISSIONER OF SALES TAX AND ORS.	August 5, 2010
JAYA W/O VISHNU PHALAK Vs. VISHNU S/O MADHUKAR PHALAK,	February 3, 2010
JAYANTI SHANTARAM GAONKAR WIFE OF SHANTARAM RAGHU GAONKAR DAUGHTER OF SONU GAONKAR Vs. SHANTARAM RAGHU GAONKAR MAJOR	August 18, 2010
JAYANTILAL KHANDWALA Vs. NEEBHA KAPOOR	September 3, 2010
JAYANTILAL KHANDWALA AND SONS Vs. KAUSHIK SHAH SHARES AND SECURITIES PVT LTD	June 15, 2010
JAYAWANT CHIMANRAO KAPRE Vs. STATE OF MAHARASHTRA	October 29, 2010
JAYAWANT DATTATRAYA MURTADAK Vs. NAMDEO DADA KOLHE	February 9, 2010
JAYESH H PANDYA Vs. SUKANYA HOLDINGS PRIVATE LIMITED	January 25, 2010
JAYESH KUMAR Vs. UNION OF INDIA	April 16, 2010
JAYESH PRATAP DOSHI Vs. STATE OF MAHARASHTRA	November 25, 2010
JAYRAM TOLAJI SHINDE Vs. SECRETARY URBAN DEVELOPMENT DEPARTMENT	April 1, 2010
JAYSINGH MARUTI SHELKE Vs. ASHOK RAGHUNATH SHELKE	October 1, 2010
JEEWAN S/O.MANMATH TONDARE Vs. STATE OF MAHARASHTRA	February 15, 2010
JETHMAL FAUJIMAL SONI Vs. ITAT	April 12, 2010
JIJABAI Vs. SAKHARAM	December 22, 2010
JIJAMATA SAHAKARI SAKHAR KARKHANA LTD Vs. SUKHEDEO RAMHAU FULZADE	July 16, 2010
JINDAL DRUGS LTD Vs. UNION OF INDIA	September 15, 2010
JITENDRA ALIAS JITU ALIAS RONAK SHIRODKAR Vs. STATE	August 17, 2010
JITENDRA HIMMAT BIRARIS Vs. KIRAN ALIAS GULABRAO PATIL	April 15, 2010
JIVBA R KELUSKAR Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY	September 24, 2010
JOAO MASCARENHAS Vs. STATE OF GOA	April 21, 2010
JOAOZINHO MARTINS Vs. DY COLLECTOR SDO	September 1, 2010
JOAQUIM BORGES Vs. PEDRO DIAS	August 3, 2010
JOAQUIM I M DIAS Vs. SPECIAL LAND ACQUISITION OFFICER	March 23, 2010
JOAQUIM PAULO FURTADO Vs. LAND ACQUISITION OFFICER	December 9, 2010
JOAQUIM SANTANA MISQUITA Vs. DEPUTY COLLECTOR AND S D O QUEPEM AND LAND ACQUISITION OFFICER	September 30, 2010
JOAQUIM VICENTE CABRAL AND ORS Vs. SPECIAL LAND ACQUISITION OFFICER AND ORS	December 23, 2010
JOHN FERNANDES Vs. SANJEEV LOLIENCAR	August 13, 2010
JOHN FERNANDES Vs. STATE	August 25, 2010
JOHN FRENANDES Vs. STATE OF GOA	April 30, 2010
JOHN SEBASTIAN DIAS Vs. B ABDUL KADAR	November 26, 2010
JOHNSON FERNANDES Vs. MARIA FERNANDES	December 9, 2010
JOLLY CONSTRUCTIONS Vs. STEPHAN BERNARD CONSTRUCTION CO	May 6, 2010
JOSE ANDRADE Vs. GENOVEVA ATANASIA FULGENCIA RESUREICAO REBELLO	January 20, 2010
JOSE BELARMINO ANTAO Vs. FLORIANO GAMBETA DA PIEDADE AVILA	February 2, 2010
JOSE BELARMINO ANTAO Vs. FLORIANO GAMBETA DA PIEDADE AVILA	March 12, 2010
JOSE CRUZ DIAS Vs. COLLECTOR AND EXECUTIVE ENGINEER, WORKS DIVISION-VI (ROADS)	October 15, 2010
JOSE MARIA DE GOUVEIA PINTO Vs. STATE OF GOA	March 18, 2010
JOSE ONOFRE ANTONIO Vs. DY COLLECTOR	July 6, 2010
JOSEPH LOUIS MARTYRES Vs. KESARIMAL MAGANLAL SONI	July 12, 2010
JOSEPH VILANGADAN Vs. PHENOMENAL HEALTH CARE SERVICES LTD	July 20, 2010
JOSIAH ANTHONY Vs. BENJAMIN D SILVA	September 2, 2010
JOVITA OLGA IGNESIA MASCARENHAS E COUTINHO Vs. RAJAN MARIA COUTINHO	August 24, 2010
JUVENAL H BRAGANZA Vs. DEPUTY COLLECTOR LAND ACQUISITION OFFICER	March 10, 2010
JYOTI BABAN KALE Vs. STATE OF MAHARASHTRA	September 6, 2010
JYOTI MADHUKAR THAKUR Vs. STATE OF MAHARASHTRA	September 20, 2010
JYOTSNA METHA AND ORS Vs. CHARU JOSHI AND ORS	December 15, 2010
K C METAL INDUSTRIES Vs. COMMISSIONER OF SALES TAX MAHARASHTRA STATE	August 12, 2010
K DEVDAS PAI Vs. PRAKASH YESHWANT MAINKAR	July 9, 2010
K DEVIDAS PAI Vs. P Y MAIANKAR	April 6, 2010
K K BHASKARAN Vs. ADMINISTRATOR ADMINISTRATOR OF DAMAN	March 22, 2010
K P ASHOK Vs. STATE OF MAHARASHTRA	April 15, 2010
K RAHEJA CORPORATION PVT LTD Vs. STATE OF GOA	November 26, 2010
KACHHI PROPERTIES Vs. GANPATRAO SHANKARAO	August 3, 2010
KADAMBA TRANSPORT CORORATION LTD Vs. MADHU MEHENDIRATTA	June 10, 2010
KADAMBA TRANSPORT CORPORATION LTD Vs. SANTOSH ANANT NAIK	October 12, 2010
KADAMBA TRANSPORT CORPORATION LTD Vs. NATIONAL INSURANCE CO LTD	March 9, 2010
KADAMBA TRANSPORT CORPORATION LTD Vs. SANTAN COLACO	March 19, 2010
KADAMBA TRANSPORT CORPORATION LTD Vs. SUCHITA FURTADO	March 9, 2010
KADAMBA TRANSPORT CORPORATION LTD REPRESENTED HEREIN BY THEIR GENERAL MANAGER SHRI SHRIKANT V NAIK Vs. ROSARIO RODRIGUES	December 21, 2010
KAI SAHAKAR MAHARSHI DAGAJI AJBA PATIL CHARITABLE TRUST Vs. SHETKARI SAHAKARI SANGH LTD	November 26, 2010
KAILAS ALIAS ABA NARAYAN GADEKAR Vs. STATE OF MAHARASHTRA	October 29, 2010
KAILAS DADARAO JAIWAL Vs. STATE OF MAHARASHTRA	June 28, 2010
KAILAS DINKAR WANI Vs. AGRASEN URBAN CO OPERATIVE CREDIT SOCIETY LTD	September 21, 2010
KAILAS GOVIND WADEKAR Vs. STATE OF MAHARASHTRA	March 10, 2010
KAILAS NAMDEO PATIL Vs. STATE OF MAHARASHTRA	October 1, 2010
KAILASH BHAGCHAND LADDAD Vs. STATE OF MAHARASHTRA	June 11, 2010
KAILASH BHOLANATH DHENGLE Vs. EDUCATION OFFICER SEC ZILLA PARISHAD CHANDRAPUR	October 26, 2010
KAILASH LAXMAN KHAMKAR Vs. STATE OF MAHARASHTRA	February 9, 2010
KAKASAHEB Vs. STATE OF MAHARASHTRA	March 29, 2010
KAKOLY BORTHAKUAR Vs. PRAMODKUMAR S/O G BABAR	February 3, 2010
KALIDAS M SHINDE Vs. STATE OF MAHARASHTRA	July 1, 2010
KALINDABAI Vs. STATE OF MAHARASHTRA	November 24, 2010
KALPANA JAYANT KOLARKAR Vs. STATE OF MAHARASHTRA	September 21, 2010
KALPESH HEMANTBHAI SHAH Vs. MANHAR AUTO SOTRES	October 1, 2010
KALYAN MADGAOCAR Vs. DATTARAM SHIVA HARMALKAR	March 10, 2010
KAMAL AND COMPANY Vs. ANTWERPSE DIAMANT BANK N V	April 15, 2010
KAMAL LAKHOTIA Vs. RAJESH PAREKH	June 30, 2010
KAMALBAI GORAKH KOLI Vs. STATE OF MAHARASHTRA	October 4, 2010
KAMDHENU ISPAT LTD Vs. REGISTRAR OF COPYRIGHTS	April 30, 2010
KAMLABAI ALIAS MADHUKAR Vs. RAHIMUNISSA ABDUL SAMA	April 19, 2010
KAMLAKANT ROGHUVIR SINAI BONSULE Vs. ANTHONY MACARENHAS	September 17, 2010
KAMLAKAR RATNAKAR SHENOY Vs. STATE OF MAHARASHTRA	March 30, 2010
KAMRUJAMA ABDUL RASHID SAYYED Vs. STATE OF MAHARASHTRA	November 29, 2010
KANADE ANAND UDYOG PVT LTD Vs. INDIANA GRATINGS PVT LTD	November 23, 2010
KANAHYYALAL MANIKCHAND CHOPDA Vs. THE CHARITY COMMISSIONER, MAHARASHTRA STATE MUMBAI I/C JOINT CHARITY COMMISSIONER, PUNE AND ORS.	April 8, 2010
KANAYALAL MADHAVJI THAKKAR Vs. SHREE PADMANABH BUILDERS	November 23, 2010
KANHAIYA LAL ALIAS KHAYALDAS KEWALRAMANI Vs. ANIL ALIAS KHUPCHAND GURUBAKSHANI	February 4, 2010
KANTILAL BHANUDAS DUKARE Vs. OFFICIATING COMMANDANT	July 16, 2010
KANTILAL HARIBHAI THAKKAR &AMP; ORS. Vs. DILIPSINGH @ APPASAHEB DATTAJIRAO	February 1, 2010
KAPIL Vs. STATE OF MAHARASHTRA	October 29, 2010
KARAN DILEEP NEVATIA Vs. UNION OF INDIA	January 5, 2010
KASHINATH BETU GAWAS Vs. NATIONAL INSURANCE COMPANY LTD	October 13, 2010
KASHINATH BETU GAWAS SON OF BETU GAWAS Vs. ADDITIONAL DEPUTY COLLECTOR/LAND ACQUISITION OFFICER, MAPUSA SUB-DIVISION AND GOA DAMAN AND DIU INDUSTRIAL DEVELOPMENT CORPORATION	August 9, 2010
KASHINATH DATTU KALBHOR Vs. STATE OF MAHARASHTRA	March 11, 2010
KASHINATH KERKAR Vs. MOHOMOD RAFIC ALIAS MOHAMMED RAFIQ	July 9, 2010
KASHINATH PUNJAJI SHARDOL Vs. STATE OF MAHARASHTRA	October 1, 2010
KASHINATH S/O SUDAM KUMBHAR Vs. BALAJI S/O NARSHINGA PHULARI	May 3, 2010
KASHINATH SHETYE Vs. STATE OF GOA	May 4, 2010
KASHINATH SHETYE Vs. STATE OF GOA	June 14, 2010
KASHMIRA KALE Vs. KISHOREKUMAR MOHAN KALE	March 4, 2010
KAUSABAI ALIAS RAJARAM WARADKAR Vs. GAYABAI GUNDAJI MOGRE	April 13, 2010
KAUSALYABAI KISAN CHOUHAN Vs. SAKHARAM NAMDEO GAIKWAD	October 21, 2010
KAVITA SANDESH PATIL Vs. REGISTRAR HIGH COURT	October 22, 2010
KAZI RUKHSANA MOHAMED Vs. STATE OF MAHARASHTRA	January 18, 2010
KENILWORTH BEACH RESORT Vs. STATE OF GOA	March 18, 2010
KENILWORTH BEACH RESORT Vs. STATE OF GOA	April 7, 2010
KERAPPA NARAYAN BHUSE Vs. STATE OF MAHARASHTRA	June 7, 2010
KERU KISAN ROKADE Vs. GEOFFERY MANNERS AND CO LTD	October 29, 2010
KESAO NARAYAN PATIL ALIAS BABASAHEB DHABEKAR Vs. STATE OF MAHARASHTRA	January 15, 2010
KESHAV SHANU GAWDE Vs. STATE OF GOA THROUGH THE CHIEF SECRETARY	December 23, 2010
KESHAVRAO CHAMPATRAO KHOPE Vs. ELECTION RETURNING OFFICER KHERDA KARANJA	October 7, 2010
KESRINATH JAGANNATH Vs. STATE OF MAHARASHTRA	July 7, 2010
KHAIRIPURA ' BINAKI MANGALWARI PREMNAGAR Vs. UNION OF INDIA, THROUGH ITS SECRETARY MINISTRY OF RAILWAYS	December 23, 2010
KHAIRIPURA BINAKI MANGALWARI PREMNAGAR NIWASI ACTION COMMITTEE Vs. UNION OF INDIA	December 23, 2010
KHAIRULLA HASANALI PATHAN Vs. GODREJ AND BOYCE MFG CO LTD	July 23, 2010
KHALID AKHTAR ABDUL LATIF AHEMI Vs. STATE OF MAHARASHTRA	June 30, 2010
KHALID YUNUS PATEL Vs. ASLAM ABDUL RAHIM PATEL AND ORS.	July 21, 2010
KHANDU SHANKAR CHOUDHARI Vs. YESHWANT DHAKU KHATRI	October 27, 2010
KHAR GYMKHANA Vs. DINSHAW S DAIRY FOODS LTD	March 8, 2010
KHATIJABI MULLA W/O LATE ABDUL MULLA Vs. OSWALD CARDOZO S/O PEDRO FILIPE CARDOZO	April 23, 2010
KHORSHED E NAGARWALLA Vs. DARYUS SOLEY PANTHAKEY	June 15, 2010
KHORSHED EDDIE NARAGWALLA Vs. DARYUS SOLEY PANTHAKEY	March 8, 2010
KHURANA CONSTRUCTIONS Vs. IOT INFRASTRUCTURE AND ENERGY SERVICES LTD AND ANR	August 13, 2010
KILLICK NIXON LIMITED Vs. STATE OF MAHARASHTRA	May 6, 2010
KINGFISHER AIRLINES LIMITED Vs. COMPETITION COMMISSION OF INDIA	March 31, 2010
KIRAN ALAIS YUGALKISHORE BATTAD Vs. SUSHILA ALAIS RAMCHANRAN KATTAMWAR	February 24, 2010
KIRAN BUDKULEY Vs. GOA UNIVERSITY	April 19, 2010
KIRAN VITTHAL SABALE Vs. STATE OF MAHARASHTRA	April 23, 2010
KIRIT JAYANTILAL SOMAIYA Vs. SANJAY DINA PATIL	March 10, 2010
KIRLOSKAR BROTHERS LIMITED Vs. KALYAN DOMBIVLI MUNICIPAL CORPORATION EXECUTIVE ENGINEER WATER SUPPLY DEPARTMENT	May 14, 2010
KIRLOSKAR COPELAND LTD Vs. CHHABURAO ANANDRAO SAWASHE	August 18, 2010
KIRLOSKAR PNEUMATIC KAMGAR SANGH Vs. KIRLOSKAR PNEUMATIC COMPANY LIMITED	March 12, 2010
KIRPASHANKAR MUKUNDLAL SAHU Vs. TILAKRAJ KHUSHALCHANDRA WADHAWAN	July 5, 2010
KISAN SAYAJI SHELKE Vs. MADHUKAR MOHAN DESHPANDE	August 11, 2010
KISHOR Vs. SHALINI	March 30, 2010
KISHOR Vs. STATE OF MAHARASHTRA	October 21, 2010
KISHOR KAMLAKAR PATIL Vs. STATE OF MAHARASHTRA	November 15, 2010
KISHOR KANIFNATH WARULE Vs. STATE OF MAHARASHTRA	September 7, 2010
KISHOR MAROTRAO RAUT Vs. STATE OF MAHARASTHRA	February 23, 2010
KISHOR NAIK VERSUS STATE THROUGH MAPUSA POLICE STATION Vs. STATE	October 19, 2010
KISHOR SHELAR Vs. SHEETAL KISHOR SHELAR	December 1, 2010
KISHOR SON OF NAGORAO DAHAKE Vs. STATE OF MAHARASHTRA	September 1, 2010
KMI BUSINESS TECH PVT LTD Vs. ASTRIC COMPUTERS	June 10, 2010
KNOWLEDGE INFRASTRUCTURE SYSTEMS PVT LTD Vs. MAHARASHTRA POWER GENERATION COMPANY LIMITED	December 23, 2010
KOCHARYA Vs. STATE OF MAHARASHTRA	March 19, 2010
KOKILA RAGHUNATH DHODIA Vs. STATE OF MAHARASHTRA	March 3, 2010
KOLHAPUR ARYA SAMAJ SHIKSHAN SANSTHA Vs. SUPRIYA SUBODH KHADE	July 30, 2010
KOLHAPUR DIST.BANK EMPLOYEES UNION Vs. MANAGING DIRECTOR,KOLHAPUR DIST.CENTRAL CO OP.BANK LTD.	July 1, 2010
KOLHAPUR MUNICIPAL TRANSPORT KOLHAPUR Vs. DHAIRYASHEEL KESHAV MANE	March 17, 2010
KOMALBAI Vs. VISHWANATH	June 30, 2010
KONKAN RAILWAY CORPORATION LTD Vs. DEVAPPA LAXMAN GAONKAR SON OF LATE LAXMAN NAIK GAONKAR	April 30, 2010
KOTAK MAHINDRA BANK LIMITED Vs. J B DIAMONDS LIMITED	August 11, 2010
KPH DREAM CRICKET PRIVATE LIMITED Vs. BOARD OF CONTROL FOR CRICKET IN INDIA	December 8, 2010
KRASHNABAI PARASHRAM VAIDYA Vs. SHAIKH YUSUF HASAN KHATIK	October 27, 2010
KRISHNA GOPAL GUPTA AND VEENA KRISHNA GUPTA Vs. RADHIKA GUPTA AND STATE	December 13, 2010
KRISHNAKUMAR VISHWANATHPRASAD CHATURVEDI Vs. STATE OF MAHARASHTRA	February 24, 2010
KRISHNANATH BABURAO NAIK Vs. DY COLLECTOR LAO PANAJI	July 26, 2010
KRISHNARAO DAMODAR JOSHI Vs. STATE OF MAHARASHTRA	March 8, 2010
KRUSHI BHAVAN, NEW DELHI AND ANR Vs. DURYODHAN HIRAMAN INGOLE AND ORS	November 23, 2010
KU BHAVANA D/O ANNAJI JAGTAP Vs. NARENDRA GANGARAMJI SALVE	May 4, 2010
KU NIKITA Vs. RASHTRASANT TUKDOJI MAHARAJ NAGPUR UNIVERSITY NAGPUR	August 18, 2010
KULDEEP KUMAR SETHEE Vs. R S SHARMA CMD	November 15, 2010
KULDEEP UMRAOSINGH OSTWAL Vs. CHANDRAKANT N PATEL	February 9, 2010
KUM SHWETA SANTALAL LAL Vs. STATE OF MAHARASHTRA	March 3, 2010
KUMARI KAVITA Vs. STATE OF MAHARASHTRA	February 24, 2010
KUPPAIYANDU MUTHU RAJAN Vs. DHANRAJ H RATHOD	January 7, 2010
KUSHAPPA MAHADEO KAMBLE Vs. STATE OF MAHARASHTRA	May 7, 2010
KUSHAPPA MAHADEO KAMBLE Vs. STATE OF MAHARASHRA	July 5, 2010
LADAKU MAZDOOR SANGH Vs. TATA COMMUNICATIONS LTD	July 22, 2010
LADU PANDURANG KORGAONKAR Vs. GOKULDAS R SAWANT	October 4, 2010
LALA DAGADU KALE Vs. ADDITIONAL COMMISSIONER NASHIK	March 10, 2010
LALIT D SHETH Vs. UNION OF INDIA	March 12, 2010
LALIT KUMAR MODI Vs. BOARD OF CONTROL FOR CRICKET IN INDIA	September 15, 2010
LALITA DEONATH NIMJE Vs. DEONATH GOPICHAND NIMJE	April 15, 2010
LALITA VALLABHANENI D/O V VEERAJU Vs. MAJOR (RETD) VIREN ANTHONY THOMAS, RETD ARMY OFFICER	October 25, 2010
LALSING SUTARYA PAWARA Vs. STATE OF MAHARASHTRA	August 6, 2010
LAMARTINE BERNABE Vs. COMMUNIDADE OF CAVELOSSIM	July 5, 2010
LANCE IRWIN LOBO Vs. STATE OF GOA	December 15, 2010
LAND ACQUISITION OFFICER Vs. DAMODAR RAMNATH COMOTIM	June 22, 2010
LAND ACQUISITION OFFICER Vs. SHYAMAMSUDNER SHRIPAD POROBO SINARI	September 23, 2010
LAND ACQUISITION OFFICER Vs. MANUEL DA HORTA ROBEIRO	September 14, 2010
LAND ACQUISITION OFFICER AND EXECUTIVE ENGINEER WORKS DIV II, P W D Vs. ZUARI REAL ESTATE CO PVT LTD	December 1, 2010
LAND ACQUISITION OFFICER AND SUPERINTENDENT OF POLICE Vs. HARIDAS MARUTI KAMAT AND ORS	October 13, 2010
LAND ACQUISITION OFFICER PWD Vs. SHANTARAM J S KANTAK	September 14, 2010
LANDSCAPE DEVELOPER Vs. EMPLOYEES STATE INSURANCE CORPORATION	September 24, 2010
LARSEN AND TOUBRO LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX	April 28, 2010
LATESH SUBHASH KADAM Vs. NEESHA LATESH KADAM	January 25, 2010
LAWRENCE AND MAYO Vs. S A CHAUDHARI	November 16, 2010
LAXIMAN VITHOBA GAUNKAR Vs. SUDESH GAUNKAR	October 11, 2010
LAXMAN Vs. MAHARASHTRA COUNCIL OF AGRICULTURAL EDUCATION AND RESEARCH BHAMBURDA	July 20, 2010
LAXMAN BAJIRAO KONDEKAR Vs. KAMAL SHYAMRAO WAGHMARE	July 13, 2010
LAXMAN DHARUBA BALKHANDE Vs. JOINT CHARITY COMMISSIONER NAGPUR	March 30, 2010
LAXMAN HARAKLAL Vs. UKHAJI ZINGA MAHAJAN	December 7, 2010
LAXMAN MANSUKHA KHAVADIYA Vs. STATE OF MAHARASHTRA	August 31, 2010
LAXMAN RAGHUNATH GALANDE Vs. SHAKUNTALA SHANKARRAO KOLSE	November 26, 2010
LAXMAN YESWANT PRABHUDESAI Vs. NRC LTD	March 22, 2010
LAXMAN YESWANT PRABHUDESAI Vs. NRC LTD	March 3, 2010
LAXMIBAI Vs. JALGAON MERCHANT CO OPERATIVE BANK LTD	December 20, 2010
LAXMIBAI Vs. STATE OF MAHARASHTRA	August 27, 2010
LAXMIBAI RAMKRISHNA PATE Vs. KONDABAI DATTATRYA DUMBRE	July 5, 2010
LAXMIKANT D NAIK KARMALI Vs. STATE OF GOA	August 16, 2010
LEAF BIOTECH PVT LTD Vs. MUNICIPAL CORPORATION OF THE CITY OF NASHIK	September 16, 2010
LEELA BHAGWANSINGH ADVANI Vs. UNION OF INDIA	December 1, 2010
LEENA BALKRISHNA NAIR Vs. STATE OF MAHARASHTRA	April 13, 2010
LEENA VARGHESE Vs. KUTTIKATTU VARGHESE PAPPACHAN	May 4, 2010
LENOCIO RAICAR Vs. MARTINHO ROCHA	April 13, 2010
LEOPOLDINA PEREIA E MENDONCA REPRESENTED BY HER L RS Vs. DY COLLECTOR AND S D O	December 22, 2010
LIFE STYLE INTERNATIONAL PVT. LTD. Vs. UNION OF INDIA (UOI)	April 8, 2010
LILA FILOMENA BRAGANZA Vs. HONG KONG INVESTMENT CO PVT LTD	June 9, 2010
LILADHAR Vs. CENTRAL BUREAU OF INVESTIGATION	July 30, 2010
LILAVATI NARAYAN AROLKAR SINCE DECEASED, THR. L.RS. WIFE OF LATE NARAYAN SADASHIV AROLKAR AND ORS. Vs. SMT. GOHUKE ALIAS BHANUMATI NAGESH, HOUSEWIFE AND HER HUSBAND AND ORS.	December 23, 2010
LITTLE AND CO Vs. ESTATE OFFICER	September 6, 2010
LOK SHIKSHAN SANSTHA Vs. GAJANAN S/O DEVIDAS DALAL	March 5, 2010
LUDOVINA MARGARIDA ELVIRA DIAS Vs. DEPUTY COLLECTOR AND SDO	November 18, 2010
LUIS CARDOZO Vs. STATE	August 25, 2010
LUIS LOBO Vs. STATE OF GOA	November 16, 2010
M & H ENTERPRISES PVT. LTD. Vs. COURT RECEIVER	September 28, 2010
M A AZIM Vs. MAHARASHTRA STATE ROAD TRANSPORT CORPORATION	December 21, 2010
M E INFRA PROJECTS PVT LTD Vs. MUMBAI MUNICIPAL CORPORATION	May 5, 2010
M G KHANDAGALE Vs. STATE OF MAHARASHTRA	February 17, 2010
M IBRAHIM Vs. GURUDAS H BORKAR	January 2, 2010
M IBRAHIM Vs. GURUDAS H BORKAR	February 2, 2010
M M CORPORATION Vs. JUHU VILE PARLE DEVELOPMENT	June 9, 2010
M M SHAH Vs. DEPUTY DIRECTOR ENFORCEMENT	September 16, 2010
MACHINDRA HARIBA MOHITE Vs. STATE OF MAHARASHTRA	December 3, 2010
MADAN ALIAS MADHU PATEKAR Vs. STATE OF MAHARASHTRA	June 8, 2010
MADAN BODULAJI BHARGAD Vs. AKOLA MUNICIPAL CORPORATION	December 22, 2010
MADHAV Vs. CENTRAL CABLES LIMITED	September 1, 2010
MADHAV DASHRATH VAHADANE Vs. SHAKUNTALABAI SHANKARRAO KOLSE	December 7, 2010
MADHAV S/O.RADHAKRISHNA YESHWANT Vs. SAU PRAMILA	February 17, 2010
MADHAV STEEL Vs. UNION OF INDIA	August 10, 2010
MADHAV STRUCTURAL ENGINEERING LTD Vs. VICE CHAIRMAN AND MANAGING DIRECTOR MSRDC	July 8, 2010
MADHUKAR G WAGH Vs. UNION OF INDIA	August 13, 2010
MADHUKAR M KAMBLE Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI	April 6, 2010
MADHUKAR PANDITRAO KENDRE Vs. STATE OF MAHARASHTRA	April 19, 2010
MADHUSUDAN Vs. STATE OF MAHARASHTRA	June 7, 2010
MADHUSUDAN GOVINDRAO TRIVEDI NAGPUR Vs. UCO BANK CALCUTTA	February 15, 2010
MADHUSUDAN SHRIKRISHNA Vs. EMKAY EXPORTS	January 18, 2010
MADHUVIHAR CO OPERATIVE HOUSING SOCIETY Vs. JAYANTILAL INVESTMENTS	October 7, 2010
MAGIC LANTERN PRODUCTIONS Vs. CREATIVE EYE LTD	March 26, 2010
MAHADAPPA SANGAPPA BHANGE Vs. SHIVAJI NARSU DHORMARE	May 7, 2010
MAHADEO Vs. ADDITIONAL DIVISIONAL COMMISSIONER AURANGABAD	April 30, 2010
MAHADEO LAXMAN PUND Vs. STATE OF MAHARASHTRA	March 9, 2010
MAHADEO SANSTHAN WADALI Vs. SYED TURAB	July 14, 2010
MAHADEORAO S/O BHIMRAO CHATARKAR Vs. VILAS S/O PANJABRAO DHOTE	January 11, 2010
MAHADEV LAXMAN WACHKAWADE Vs. SOU SINDHU MAHADEV WACHKAWADE	February 1, 2010
MAHADEV N NAIK Vs. STATE OF GOA	November 16, 2010
MAHAHAR AUDIOTRONICS PVT LTD Vs. UNION OF INDIA	July 27, 2010
MAHAJAN ALIAS GONAJI CHITALE Vs. MUKUNDA ALIAS RAMA TIPPERSE	January 22, 2010
MAHALAXMI DYEING & PTG (I) PVT. LTD. Vs. UNION OF INDIA	September 27, 2010
MAHANAGAR TELECOM NIGAM LTD Vs. S M NIKAM	January 11, 2010
MAHANAGAR TELEPHONE NIGAM LTD Vs. DEEPAK SADASHIV SHRIKANDE	July 8, 2010
MAHANAGAR TELEPHONE NIGAM LTD Vs. SWAMI VIVEKANAND SHIKSHAN SANSTHA	July 8, 2010
MAHARASHTRA BIO FERTILIZERS INDIA PVT LTD Vs. MITCON CONSULTANCY SERVICE LTD	April 23, 2010
MAHARASHTRA CERTIFIED AUDITORS ASSOCIATION Vs. STATE OF MAHARASHTRA	October 6, 2010
MAHARASHTRA CHAMBER OF HOUSING INDUSTRY Vs. UNION OF INDIA	July 23, 2010
MAHARASHTRA CYLINDERS PVT. LTD. Vs. CESTAT	August 31, 2010
MAHARASHTRA EMPLOYEES UNION Vs. M K METAL INDUSTRIES	April 23, 2010
MAHARASHTRA FUR FABRICS LTD Vs. UNION OF INDIA	March 12, 2010
MAHARASHTRA GENERAL KAMGAR UNION Vs. HALDYN GLASS WORKS LIMITED	June 29, 2010
MAHARASHTRA GENERAL KAMGAR UNION Vs. PIX TRANSMISSIONS LTD	November 19, 2010
MAHARASHTRA HOUSING AND AREA DEVELOPMENT AUTHORITY Vs. MAHARASHTRA STATE HUMAN RIGHTS COMMISSION	February 17, 2010
MAHARASHTRA LOK KAMGAR SANGHATANA Vs. BALLARPUR INDUSTRIES LIMITED	July 6, 2010
MAHARASHTRA NAGRI SAHAKARI BANK LIMITED Vs. RAVINDRA	October 29, 2010
MAHARASHTRA PUBLIC SERVICE COMMISSION Vs. SHRI KISAN TUKARAM MORE	April 21, 2010
MAHARASHTRA PUBLIC SERVICE COMMISSION Vs. RAJENDRA C KADAM	August 2, 2010
MAHARASHTRA RAJYA MATHADI TRANSPORT AND GENERAL KAMGAR UNION Vs. BOMBAY IRON AND STEEL LABOUR BOARD	February 10, 2010
MAHARASHTRA RAJYA PRATHAMIK SHIKSHAN SANGH Vs. STATE OF MAHARASHTRA	March 23, 2010
MAHARASHTRA RAJYA PRATHMIK SHIKSHAK SAMITI AKOLA Vs. STATE OF MAHARASHTRA	February 22, 2010
MAHARASHTRA SHETKARI SEVA MANDAL Vs. BHAURAO BAYAJI GARUD	February 4, 2010
MAHARASHTRA SHIKSHAN SAMITI AMRAVATI Vs. STATE OF MAHARASHTRA	January 19, 2010
MAHARASHTRA SMALL SCALE INDUSTRIES DEVELOPMENT CORPORATION LIMITED Vs. SNEHADEEP STRUCTURES PVT LTD	October 22, 2010
MAHARASHTRA STATE CO OPERATIVE BANK LTD Vs. ASSISTANT PROVIDENT FUND COMMISSIONER	March 3, 2010
MAHARASHTRA STATE ELECTRICITY DISTRIBUTION CO LTD Vs. PUNDALIK DATTATRAY SAWADKAR	March 22, 2010
MAHARASHTRA STATE ELECTRICITY DISTRIBUTION CO LTD Vs. UTTAM ALAIS BAJIRAO GAWANDE	February 3, 2010
MAHARASHTRA STATE ELECTRICITY DISTRIBUTION CO LTD Vs. VISHWANATH SHANKAR SADAFULE	June 22, 2010
MAHARASHTRA STATE ELECTRICITY DISTRIBUTION CO LTD WARDHA Vs. LLOYD STEEL INDUSTRIES LTD BHUGAON	September 8, 2010
MAHARASHTRA STATE POWER GENERATION COMPANY LIMITED Vs. SURESH SHANTARAM GHODE	April 15, 2010
MAHARASHTRA STATE ROAD TRANSPORT CORPORATION Vs. VATCHALABAI SHESHRAO GUNJKAR	June 16, 2010
MAHARASHTRA STATE ROAD TRANSPORT CORPORATION Vs. TRIYAMBAK PANDURANG GANDALE	August 9, 2010
MAHARASHTRA STATE ROAD TRANSPORT CORPORATION Vs. SHIVAJI KONDIBA SHINDE	October 20, 2010
MAHARASHTRA STATE ROAD TRANSPORT CORPORATION Vs. ABDUL GANI	October 15, 2010
MAHARASHTRA STATE ROAD TRANSPORT CORPORATION Vs. DEEPAK	March 10, 2010
MAHARASHTRA STATE ROAD TRANSPORT CORPORATION Vs. KUMARI TEJASHRI AVINASH WAGLE	May 4, 2010
MAHARASHTRA STATE VETERINARY COUNCIL Vs. STATE OF MAHARASHTRA	December 13, 2010
MAHARASHTRA SURAKSHA RAKSHAN AGHADI Vs. STATE OF MAHARASHTRA	August 9, 2010
MAHATMA GANDHI KRUSHAK SHAIKSHANIK SANSTHA Vs. ANANT	December 2, 2010
MAHATMA GANDHI MISSION TRUST Vs. STATE OF MAHARASHTRA	November 23, 2010
MAHATMA PHULE KRIDA PRASARAK MANDAL Vs. SUMATI TUKARAM KASHID ALIAS SUMATI VIJAY BORADE	October 21, 2010
MAHAVIR JINGONDA PATIL Vs. STATE OF MAHARASHTRA	April 23, 2010
MAHAVIR URBAN CO-OP CREDIT SOCIETY LTD Vs. HEMCHANDRA S/O JAGANNATH KALE	April 20, 2010
MAHENDRA KANHAIYYALAL JAIN Vs. VIVEK MANOHAR JAGTAP	January 14, 2010
MAHESH Vs. STATE OF MAHARASHTRA	August 2, 2010
MAHESH BALASAHEB THAKOOR Vs. STATE OF MAHARASHTRA	October 4, 2010
MAHESH DATTARAM KUVELKAR Vs. SPECIAL LAND ACQUISITION OFFICER	March 2, 2010
MAHESH RAMDAS ARAS AND ANR Vs. STATE OF MAHARASHTRA AND ANR	August 23, 2010
MAHESH S/O DWARKAPRASAD JAISWAL Vs. RAJESHWAR S/O DWARKAPRASAD JAISWAL	May 5, 2010
MAHINDRA AND MAHINDRA LTD. Vs. COMMR. OF C. EX.	December 9, 2010
MAHINDRA GUJARAT TRACTOR LTD Vs. SHABANA ABDUL RAUF PATHAN	April 8, 2010
MAHINDRA GUJRAT TRACTOR LTD Vs. ABDUL RAUF PATHAN	April 8, 2010
MAHINDRA GUJRAT TRACTOR LTD Vs. SHABANA	April 8, 2010
MAITRY EXPORTS PRIVATE LIMITED Vs. JAIN STUDIO LIMITED	March 4, 2010
MAIZONS COASTLINE DEVELOPERS PVT LTD Vs. SANTAN JOVITO MONTEIRO	August 4, 2010
MAKHIJA DEVELOPERS PVT LTD Vs. CITY AND INDUSTRIAL DEVELOPMENT CORPORATION OF MAHRASHTRA	January 20, 2010
MALANBEE Vs. STATE OF MAHARASHTRA	August 27, 2010
MALAYSIAN AIRLINES Vs. UNION OF INDIA	August 9, 2010
MALHARI AMRUTA SURNAR Vs. RANGANATH AMRUTA KACHAVE	June 23, 2010
MALLIKARJUN TRANSPORT Vs. BABASAHEB AMBEDKAR SAHAKARI SAKHAR KARKHANA LTD	March 15, 2010
MALTYA MICHARA GAVIT Vs. STATE OF MAHARASHTRA	December 10, 2010
MANAGER UNITED INDIA INSURANCE CO LTD Vs. KAMLABAI MUKUNDA KUMARE	March 29, 2010
MANAGER, NATIONAL INSURANCE COLTD Vs. SAU DEOKANYA	April 23, 2010
MANAGING DIRECTOR Vs. COMMUNIDADE OF NAGOA	July 22, 2010
MANAGING DIRECTOR, GOA HOUSING BOARD AND DEPUTY COLLECTOR(L A ) LAND ACQUISITION OFFICER Vs. COMMUNIDADE OF CURCA	October 29, 2010
MANDA GANESH DESAI Vs. STATE OF MAHARASHTRA	June 11, 2010
MANDAKINI KIRAN LANDGE Vs. STATE OF MAHARASHTRA	May 4, 2010
MANDHANA DYEING Vs. UNION OF INDIA	January 6, 2010
MANGALA Vs. STATE OF MAHARASHTRA	September 8, 2010
MANGALA BHIVAJI LAD Vs. DHONDIBA RAMBHAU AHER	May 3, 2010
MANGALBAI W/O BADRINATH DHOLE Vs. STATE OF MAHARASHTRA	April 9, 2010
MANHAR AUTO SOTRES AMRAVATI Vs. KALPESH HEMANTBHAI SHAH	February 23, 2010
MANIK Vs. STATE OF MAHARASHTRA	June 8, 2010
MANISH Vs. MAHARASHTRA STATE BOARD OF TECHNICAL EDUCATION MUMBAI	October 13, 2010
MANISHA ALIAS BAPUSINGH PATIL Vs. STATE OF MAHARASHTRA	March 26, 2010
MANISHA MANOHAR NIMKAR Vs. RAJENDRA D GAVIT	February 17, 2010
MANISHA SANJAY WASKAR Vs. ANIL ALIAS BAJIRAO BALASO DHAVAN PANARI	June 10, 2010
MANJIT SINGH BALI Vs. CENTRAL BUREAU OF INVESTIGATION	November 29, 2010
MANJUSHA ARVIND PANDE Vs. NIRMAN ASSOCIATES	February 22, 2010
MANMOHAN KISANLAL LADDHA Vs. RAJENDRA DAULATRAO UMBARKAR	June 17, 2010
MANOHAR GOPAL PATIL Vs. STATE OF MAHARASHTRA	June 30, 2010
MANOHAR KASHINATH VYAWAHARE Vs. DATTATRAYA KRISHANRAO PITALE	January 14, 2010
MANOHAR S/O BHAGWAN BAGADE Vs. STATE OF MAHARASHTRA	May 5, 2010
MANOHAR SIDRAM UKARANDE Vs. STATE OF MAHARASHTRA	October 18, 2010
MANOJ Vs. STATE OF MAHARASHTRA	September 27, 2010
MANOJ ALIAS DHARAMRAJ THAKUR Vs. MAHARASHTRA STATE ROAD TRANSPORT CORPORATION	April 12, 2010
MANOJ BANSILAL BIYANI Vs. SHAIKH SALMA IRFAN	April 15, 2010
MANOJ BHANUDASJI NAGRALE Vs. STATE OF MAHARASHTRA	June 21, 2010
MANOJ MARKAS THORAT Vs. STATE OF MAHARASHTRA	January 15, 2010
MANOJ MARKS THORAT Vs. STATE OF MAHARASHTRA	January 13, 2010
MANOJ S KAMAT Vs. GOA UNIVERSITY	March 3, 2010
MANOJ S/O DAGDUBA CHAUDHARI Vs. STATE OF MAHARASHTRA	June 28, 2010
MANORAMABAI ALIAS SHAMRAO Vs. MUNICIPAL COUNCIL SAONER	April 16, 2010
MANPREET BAL Vs. UNION OF INDIA	February 4, 2010
MANSI MILIND BEHERE & ANR Vs. MILIND PANDURANG BEHERE	August 9, 2010
MANSOOR ALIAS KASIM MULLA Vs. GUDDU SAHEB IBRAHIM MUGALE	April 29, 2010
MANSOOR S/O KARIMODDIN KADRI Vs. STATE OF MAHARASHTRA AND ORS	July 29, 2010
MARGARET ALBUQUERQUE Vs. JOAQUINA ANA OLYMPIA CASTELINO ALBUQUERQUE	July 23, 2010
MARIA CANDIDA RAIMUNDA FERNANDES PEREIRA Vs. ERNESTINA PEREIRA ALIAS ERNESTINA ABREU E PEREIRA	October 13, 2010
MARIA CELSA GOMES Vs. MARIA AMALIA PEREIRA	August 18, 2010
MARIA ERTA TEREZA GOMES Vs. JOSE COELHO	August 18, 2010
MARIA JULIETA D SOUZA Vs. GOVERNMENT OF GOA	October 21, 2010
MARIA ROSATIA GOMES PEREIRA Vs. PEDRO VALES	July 23, 2010
MARIA SANTANA VAZ Vs. SEBASTIAO D COSTA	July 2, 2010
MARIA VIRGINA DE MATOS SEQUEIRA Vs. CUSTODIAN OF EVACUEE PROPERTY	October 6, 2010
MARIO COTTA PEREIRA Vs. STATE OF GOA	March 5, 2010
MAROTI BHIMRAO THOTE Vs. STATE OF MAHARASHTRA	September 1, 2010
MAROTI DEWAJI LANDE Vs. SAU GANGUBAI MAROTI LANDE	August 9, 2010
MAROTI GOVINDA CHAVAN S Vs. PATILBA JANUJI PATEKAR	February 26, 2010
MAROTI JAIRAM KADAM Vs. MAHADU GOVIND KADAM	May 5, 2010
MARSHAL SURESH RAWATE Vs. STATE OF MAHARASHTRA	October 21, 2010
MARTAND RAMCHANDRA LOKHARE Vs. STATE OF MAHARASHTRA	March 9, 2010
MARUTI RAMA SATHE Vs. ANUP MOHANLAL MOTWANI	April 19, 2010
MARUTI SUBRAO SHINDE Vs. STATE OF MAHARASHTRA	December 7, 2010
MARY MARTINHA DE Vs. BOSCO LARGOS COTTA	July 1, 2010
MASIMA HOSPITAL Vs. SUNANDA HARI KADAM	July 1, 2010
MASIULLAH MOHID IDRISHI Vs. ASSISTANT COMMISSIONER OF POLICE MUMBAI	July 15, 2010
MATERNITY HOME Vs. KISHORKUMAR	February 26, 2010
MATOSHRI CASHEW NUTS Vs. MOHAMMAD ABDUL KADAR	January 14, 2010
MAX DE LOYOLA FURTADO Vs. STATE OF GOA	July 7, 2010
MAYA APPLIANCES PRIVATE LTD Vs. JAIPAN INDUSTRIES LIMITED	January 19, 2010
MAYADEVI SURYANARAYANAN Vs. SECRETARY TELUGU SAMAJ SHIKSHAN SANSTHAS PADMASHALI TELUGU HIGH SCHOOL	January 11, 2010
MAYURI Vs. HONBLE HIGH COURT OF JUDICATURE AT BOMBAY	December 3, 2010
MCKINSEY AND COMPANY INC INDIAN OPERATIONS Vs. UNION OF INDIA MINISTRY OF FINANCE GOVERNMENT OF INDIA	April 13, 2010
MCKINSEY AND COMPANY, INC Vs. UNION OF INDIA	April 27, 2010
MD IRFAN ABDUL GANI Vs. STATE OF MAHARASHTRA	October 29, 2010
MEADOWS SHIPPING PVT LTD Vs. UNION OF INDIA	July 13, 2010
MEENA DATTATRAYA KOLI Vs. MAHARASHTRA STATE ELECTRICITY	January 6, 2010
MEENA MADHUKAR PHAL Vs. STATE OF GOA	April 12, 2010
MEENA SHROFF Vs. STATE OF MAHARASHTRA	October 27, 2010
MEENA VASANT PATEL Vs. PRITH VIRAJ AMBALAL PATEL	September 21, 2010
MEENABEN VIJAYKUMAR SHAH, VIJAYKUMAR RAMANLAL SHAH AND OTHERS Vs. PRAGNESH NATWARLAL SHAH AND OTHERS	July 27, 2010
MEERABAI SHANKAR GAJBHE Vs. SUMAN PARMESHWAR RANGARI	April 30, 2010
MEGA BOLLYWOOD PVT LTD Vs. STATE OF MAHARASHTRA	November 30, 2010
MEHNDI VIRANI Vs. STATE OF MAHARASHTRA	July 7, 2010
MEHNDI VIRANI Vs. STATE OF MAHARASHTRA	June 16, 2010
MEHTA GEM TOOLS PRIVATE LIMITED Vs. ARUNA ARVIND PARKAR	June 15, 2010
MELBA LIMA BRITO Vs. GOVERNMENT OF GOA	September 3, 2010
MENAKA RAO Vs. STATE OF MAHARASHTRA	February 5, 2010
MENINO SALVADOR DA CRUZ LEITAO Vs. COLLECTOR AND S D O AND EXECUTIVE ENGINEER	October 13, 2010
MERCEDES BENZ INDIA PRIVATE LIMITED Vs. UNION OF INDIA	March 17, 2010
MESO PRIVATE LIMITED Vs. HASANALI KAMRUDDIN	February 8, 2010
MESSER HOLDINGS LIMITED Vs. SHYAM MADANMOHAN RUIA	September 1, 2010
MESSRS ANURAG SITES Vs. MESSRS W.M.I. CRANES LIMITED	January 13, 2010
MEWATI AND CO HARISH CHAMBERS Vs. COMMISSIONER OF CUSTOMS	March 12, 2010
MHALSA SERVICES, A PROPRIETARY FIRM DULY PRADEEP SHETH Vs. LABOUR ENFORCEMENT OFFICER, GOVERNMENT OF INDIA AND CHAIRMAN AND MANAGING DIRECTOR, GOA SHIPYARD LTD	October 13, 2010
MIAECT PVT LTD Vs. HINDUSTAN COMPUTERS	December 13, 2010
MICHAEL AND MICHAEL PIPES PVT LTD Vs. REGIONAL DIRECTOR EMPLOYEES STATE INSURANCE CORPORATION	February 5, 2010
MICHAEL ANTHONY WILLIAM GARETH Vs. MARIA DO ROSARIO DA FATIMA	August 25, 2010
MICHAEL DAS DORES DE MENDONCA Vs. DEPUTY COLLECTOR L A AND LAND ACQUISITION OFFICER	July 12, 2010
MIDDLE INCOME GROUP COOPERATIVE SOCIETY LIMITED Vs. L & T BOMBAY DEVELOPERS PRIVATE LIMITED	April 27, 2010
MIGHTY CONSTRUCTION (P.) LTD. Vs. UNION OF INDIA (UOI)	July 2, 2010
MILAGRINA ALPHONSO Vs. CHIEF OFFICER	April 12, 2010
MILESTONE FRANKI STALL MUMBAI Vs. MATHEW D SOUZA	September 28, 2010
MINAKSHI MAHENDRA PITRODA Vs. KUSUMBEN DEVCHAND RATHOD	November 30, 2010
MINAR EXPORTS Vs. ENFORCEMENT COMMITTEE	May 7, 2010
MISTRY LALJI NARSI DEVELOPMENT CORPORATION MUMBAI Vs. ASSISTANT COMMISSIONER OF INCOMETAX MUMBAI	January 19, 2010
MODELS REAL ESTATE DEVELOPERS Vs. STATE OF GOA	April 7, 2010
MOHAMED AMIN BHARMAR Vs. ADDITIONAL COLLECTOR AND COMPETENT AUTHORITY	June 29, 2010
MOHAMED SALIAH Vs. ANNA DANI	August 9, 2010
MOHAMMAD AISANULLAHUQ S/O HAJI MOHAMMAD MASSOM MANIYAR Vs. RAMESH DATTATRAYA ITHAPE	July 13, 2010
MOHAMMAD ATIK S/O MD.MAHEBOOB QURESHI Vs. STATE OF MAHARASHTRA	November 24, 2010
MOHAMMAD HAYATKHAN KARIMKHAN Vs. TARAMATI	September 14, 2010
MOHAMMAD IZABUL SHAIKH Vs. STATE OF MAHARASHTRA	August 24, 2010
MOHAMMAD JAVED ABDUL WAHID Vs. STATE OF MAHARASHTRA	July 13, 2010
MOHAMMAD MURTUZA MOHAMMAD YUSUF Vs. GULAM NABI ABDUL REHMAN STATE OF MAHARASHTRA	February 15, 2010
MOHAMMAD UMAR HAFIJ Vs. STATE OF MAHARASHTRA	October 7, 2010
MOHAMMED ANISULHAQ Vs. ASMA ANJUM	August 12, 2010
MOHAMMED KHALID SHAIKH Vs. STATE OF MAHARASHTRA	March 4, 2010
MOHAMMED PARVEZ ZULFIKAR QURESHI Vs. STATE OF MAHARASHTRA	January 15, 2010
MOHAMMED SHAKUR JAVED ALI SHAIKH Vs. STATE OF MAHARASHTRA	July 21, 2010
MOHAN ANANT SHUKLA Vs. CENTRAL BUREAU OF INVESTIGATION	March 4, 2010
MOHAN BAPURAO SHINDE Vs. TERANA CHARITABLE TRUST	July 9, 2010
MOHAN DATTATRAYA JADHAV Vs. STATE OF MAHARASHTRA	June 29, 2010
MOHAN GOVIND PAWAR Vs. STATE OF MAHARASHTRA	October 26, 2010
MOHAN JAGANNATH SALUNKE Vs. CHIEF EXECUTIVE OFFICER	January 8, 2010
MOHAN ROCKY SPRINGWATER BREWERIES LTD Vs. UNION OF INDIA	January 7, 2010
MOHANDAS GOVINDRAM KHANDWANI Vs. UNION OF INDIA	March 9, 2010
MOHANLAL Vs. MANDAKINI RAMCHANDRA SHAH	December 20, 2010
MOHANLAL S/O NANDRAM CHOUDHARI Vs. STATE OF MAHARASHTRA	February 3, 2010
MOHANSING UTTAMSING TANWANI Vs. STATE OF MAHARASHTRA	August 4, 2010
MOHD ANSAR SALIK Vs. SHAIKH HAMID BABUMIYA INAMDAR	February 9, 2010
MOHD ARIF S/O ABDUL JABBAR Vs. STATE OF MAHARASHTRA	April 15, 2010
MOHD ASIF MOHD HANIF Vs. STATE OF MAHARASHTRA	November 16, 2010
MOHD HAFEEZUDDIN Vs. AURANGABAD MUNICIPAL CORPORATION	June 10, 2010
MOHD HANIF ABDUL RASHID SHAIKH Vs. STATE OF MAHARASHTRA	March 26, 2010
MOHD ILIYAS SK OMAR KIRMANI Vs. STATE OF MAHARASHTRA	August 2, 2010
MOHD JAMAL HUSAIN ALI AHMED SHAIKH Vs. STATE OF MAHARASHTRA	October 28, 2010
MOHD OSMAN Vs. DEVID	September 30, 2010
MOHD. HANIF KHAN MOHD Vs. MAHARASHTRA STATE ELECTRICITY	November 23, 2010
MORARJEE GOKULDAS SPINNING AND WEAVING COMPANY LTD Vs. STATE OF MAHARASHTRA	March 19, 2010
MORGAN VENTURES LTD. Vs. BLUE COAST HOTELS AND RESORTS LTD.	April 16, 2010
MORMUGAO WATERFRONT WORKERS UNION Vs. UNION OF INDIA	September 1, 2010
MOTI URBAN CO OPERATIVE BANK LTD Vs. BIJYA DAMIYA VASAVE	January 19, 2010
MOTIRAM BAXI KODWATE Vs. STATE OF MAHARASHTRA	February 23, 2010
MOTIRAM MAROTRAO BHONGADE Vs. STATE OF MAHARASHTRA	June 23, 2010
MSM SATELLITE SINGAPORE PTE LTD Vs. WORLD SPORT GROUP MAURITIUS LIMITED	September 17, 2010
MUBINKHAN S/O OSMANKHAN Vs. STATE OF MAHARASHTRA	September 2, 2010
MUDHAIDEVI SHIKSHAN PRASARAK MANDAL Vs. STATE OF MAHARASHTRA	November 26, 2010
MUKESH ZANAKA PASERKAR Vs. STATE OF MAHARASHTRA	June 16, 2010
MUKUND Vs. STATE OF MAHARASHTRA	October 27, 2010
MUKUND D DESHPANDE Vs. SECRETARY	July 8, 2010
MUKUND S/O BABURAO JADHAV Vs. STATE OF MAHARASHTRA	April 6, 2010
MUKUND VISHWANATH KEVLE Vs. STATE OF MAHARASHTRA	February 22, 2010
MULJI NARSHI SHAH Vs. BASANTKUMAR JAIN AND RAJESH S ACHHARYA	October 5, 2010
MULTIMODE TRANSHIPMENTS PVT LTD Vs. PATEL ON BOARD COURIERS LTD AND ORS	October 12, 2010
MULTISCREEN MEDIA (P) LTD. Vs. UNION OF INDIA	February 17, 2010
MUMBAI MAZDOOR SANGH MUMBAI Vs. REGIONAL PROVIDENT FUND COMMISSIONER MAHARASHTRA AND GOA MUMBAI	February 3, 2010
MUMTAJBI Vs. RAHIMTULLA SHEIKH RASUL	July 7, 2010
MUNDALIK JEWELLERS Vs. BHILAJI	December 10, 2010
MUNGA S/O.BABUBHAI GAVIT Vs. STATE OF MAHARASHTRA	August 25, 2010
MUNICIPAL CORPORATION OF GREATER MUMBAI Vs. MINISTER FOR URBAN DEVELOPMENT STATE OF MAHARASHTRA	February 25, 2010
MUNICIPAL CORPORATION OF GREATER MUMBAI Vs. DINANATH GANESH SHENDE	April 28, 2010
MUNICIPAL CORPORATION OF GREATER MUMBAI Vs. HINDUSTAN CONSTRUCITON COMPANY LTD	December 3, 2010
MUNICIPAL COUNCIL KARMALA Vs. HANUMANT SUDAM JADHAV	April 6, 2010
MUNICIPAL COUNCIL, RAJURA Vs. VIBHAVARI VITHAL SARAF (KU.), NAGPUR AND OTHERS	July 30, 2010
MURLIDHAR Vs. STATE OF MAHARASHTRA	February 16, 2010
MURLIDHAR Vs. STATE OF MAHARASHTRA	October 29, 2010
MURLIDHAR ATMARAM WANI Vs. D D SHANKARWAR	July 28, 2010
MUSIC CHOICE INDIA PVT LTD Vs. PHONOGRAPHIC PERFORMANCE LTD	January 22, 2010
MUSKIE REBELLO REPRESENTED BY HIS LEGALLY CONSTITUTED ATTORNEY, MR JOAQUIM BRITO REBELLO Vs. SANDRA FERNANDES E REBELLO DAUGHTER OF MR MENINO B FERNANDES AND STATE OF GOA	October 12, 2010
MUSTAFA SURKA Vs. JAY AMBE ENTERPRISE	February 8, 2010
MYTIMASTERS ENGINEERING PVT LTD Vs. HEXAGON METROLOGY	September 20, 2010
N R C LIMITED Vs. UNION OF INDIA	September 21, 2010
NADEEM SHAIKH Vs. STATE OF MAHARASHTRA	March 23, 2010
NAGAMA SHAMU DHOTRE, W/O SHAMU GANGARAM DHOTRE AND ORS Vs. CHANDRAKANT SAKHARAM TALGAONKAR,	December 2, 2010
NAGESH DHANAPP CHILKANTI Vs. SAU MANISHA NAGESH CHILKANTI	May 6, 2010
NAGNATH Vs. STATE OF MAHARASHTRA	September 9, 2010
NAGNATH PANDHARI MEKALE Vs. STATE OF MAHARASHTRA	August 5, 2010
NAGNATH S/O MARUTI BANSODE Vs. GAULAN ALIAS ANITA W/O NAGNATH BANSODE	February 16, 2010
NAGPUR TIMBER MERCHANTS ASSOCIATION Vs. STATE OF MAHARASHTRA	September 7, 2010
NALINI RAMESH SATARKAR Vs. SHIVAPPA SHIDAPPA HALLI	October 8, 2010
NALUBAI NARAYAN SHINDE Vs. GOPINATH DAGDU SHINDE	December 9, 2010
NANASAHEB DHONDIRAM MUNDHE Vs. ADDITIONAL COLLECTOR	February 15, 2010
NANASAHEB RANGNATH GAIKWAD Vs. STATE OF MAHARASHTRA	April 13, 2010
NANDA DHARAM NANDANWAR Vs. NANDKISHOR TALAKRAM THAOKAR	January 12, 2010
NANDBODHI MAGASWARGIYA GRAHAK SAHAKARI SANSTHA Vs. LEELABAI	October 28, 2010
NANDKISHORE SHAMRAO DAPHE Vs. LAXMIBAI ALIAS LALCHAND WAZIR	April 22, 2010
NANDKUMAR RAJARAM PARVE Vs. STATE OF MAHARASHTRA	September 17, 2010
NANDLAL Vs. STATE OF MAHARASHTRA	August 26, 2010
NARAYAN Vs. STATE OF MAHARASHTRA	August 9, 2010
NARAYAN ANANT POI RAITURCAR (SINCE DECEASED) BY HIS LEGAL REPRESENTATIVES (SMT GOPIKABAI NARAYAN PAI RAITURCAR WIDOW OF NARAYAN A PAI RAITURCAR AND ORS ) Vs. DEPUTY COLLECTOR (L A ) AND THE EXECUTIVE ENGINEER, WORKS DIVISION VI (R-S), P W D	October 14, 2010
NARAYAN BANDEKAR AND SONS PVT LTD Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE GOA	August 18, 2010
NARAYAN DEORAO GORE Vs. STATE OF MAHARASHTRA	October 19, 2010
NARAYAN DHONDIBA AGHAV Vs. STATE OF MAHARASHTRA	November 24, 2010
NARAYAN LACHMIDAS MATHREJA Vs. SAVANAH HOSPITALITY PVT LTD	July 1, 2010
NARAYAN MADHAVRAO WARKHINDE Vs. MOGIYA LALYA	April 27, 2010
NARAYAN SECURITIES LTD Vs. PRAMOD KUMAR ANEJA	January 21, 2010
NARAYAN SHANKARRAO SHINDE Vs. MANOHAR DATTATRAYA RODE	May 5, 2010
NARENDRA GULABRAO ZADE Vs. SHIOCHARAN GHASHIRAM GUPTA	October 18, 2010
NARENDRA TARACHAND AGRAWAL Vs. STATE OF MAHARASHTRA	September 21, 2010
NARESH B CHHEDA Vs. COMMISSIONER OF INCOME TAX	October 11, 2010
NARESH DUA Vs. STATE OF MAHARASHTRA	June 22, 2010
NARESH GOVARDHAN GANDHI Vs. SANT GAJANAN MAHARAJ SAHAKARI GRIHA NIRMAN SOCIETY LTD	July 5, 2010
NARESH KUMAR SACHADEVA Vs. STATE OF MAHARASHTRA	September 9, 2010
NARESH PARSHURAM JADHAV & ANR Vs. STATE OF MAHARASHTRA	July 8, 2010
NARESH RAMKRUSHNAJI CHIKANKAR Vs. STATE OF MAHARASHTRA	August 24, 2010
NARISHALA SOCIETY Vs. PARMANAND BHIMANDAS TALREJA	April 28, 2010
NARSANNA NAGANNA ARGE Vs. ASSISTANT REGISTRAR CO OPERATIVE SOCIETIES	December 8, 2010
NARULLAKHAN SIKANDERKHAN Vs. MODISTONE LTD	May 6, 2010
NASIR MAQBUL SHAIKH Vs. COMMISSIONER OF POLICE	August 3, 2010
NASREEN W/O SAMAD KHAN PATHAN Vs. SHRIRANG S/O RAMBILASCHARKA	February 8, 2010
NATHA ANANT BANAULIKAR Vs. ADDITIONAL DIRECTOR OF PANCHAYAT	September 13, 2010
NATIONAL HEART CENTRE AND HYPERTENSION CLINIC Vs. C C (GENERAL), I G I AIRPORT	January 8, 2010
NATIONAL INSURANCE CO LTD Vs. URMILA GYANRAO KOSE	April 19, 2010
NATIONAL INSURANCE CO LTD Vs. MUKTIYAR ISMAIL SHAIKH	January 22, 2010
NATIONAL INSURANCE CO LTD Vs. DAYANAND MARGEPPA PEDDE	February 16, 2010
NATIONAL INSURANCE CO LTD Vs. NAZMIN KHAN D/O IBRAHIM SHAIKH	December 14, 2010
NATIONAL INSURANCE CO LTD Vs. BABY SHIRPATI SUTAR	December 2, 2010
NATIONAL INSURANCE CO LTD Vs. SHARANBASAPPA M PATRI	July 12, 2010
NATIONAL INSURANCE CO LTD Vs. VRUSHALI SITARAM GAVNANG	July 2, 2010
NATIONAL INSURANCE COMPANY LIMITED Vs. VISHNU MOTIRAM MASKE	July 27, 2010
NATIONAL INSURANCE COMPANY LTD Vs. ASHOK RAIKAR	June 8, 2010
NATIONAL ORGANISATION FOR TOBACCO ERADICATION Vs. KESHU RAMSAY	July 30, 2010
NATTHUSINGH SON OF SITARAMJI BUNDEL Vs. STATE OF MAHARASHTRA	August 24, 2010
NATWARLAL B BHATT Vs. BOMBAY GORAKSHAK MANDAL	August 31, 2010
NAUSHAD ALI ABDUL HASAN SHAIKH Vs. STATE OF MAHARASHTRA	April 9, 2010
NAVAGAURI APPTS CO OPERATIVE HOUSING SOCIETY LTD Vs. GOVERNMENT OF GOA	April 8, 2010
NAVNATH RAGHUNATH SOMWANSHI Vs. PADMASHREE DR VITHALRAO VIKHE PATIL FOUNDATION	December 20, 2010
NAVSARI PEOPLES CO-OPERATIVE BANK LTD. Vs. NATIONAL STOCK EXCHANGE OF INDIA LTD.	March 25, 2010
NAYANA Vs. STATE OF MAHARASAHTRA	April 21, 2010
NAYANKUMAR S/O.DWARAKADASJI NAWANDER Vs. STATE OF MAHARASHTRA	February 15, 2010
NAZEEM AHMED WAHID AHMED KHAN Vs. STATE OF MAHARASHTRA	November 23, 2010
NAZIR ALIAS NASIR AHMAD BILLARI Vs. STATE OF GOA	August 12, 2010
NEELAM DADASAHEB SHEWALE Vs. DADASAHEB BANDU SHEWALE	February 17, 2010
NEELKANTH MANSIONS AND INFRASTRUCTURE Vs. STATE OF MAHARASHTRA	June 18, 2010
NEERAJ M GWALANI Vs. JENNY NEERAJ GWALANI	June 7, 2010
NEERAJ MAAN Vs. STATE	April 5, 2010
NEETA MUKESH JAIN Vs. STATE OF MAHARASHTRA	July 5, 2010
NEETA S PATHAK MUMBAI Vs. BOMBAY PORT TRUST	March 17, 2010
NEETA SANJEEV DIGHE Vs. PADAMSHRI ANNASAHEB JADHAV BHARATIYA SAMAJ UNNATI MANDAL BHIWANDI	January 11, 2010
NEETU NARAIN TOLANI Vs. SUPERINTENDENT OF STAMPS MUMBAI GENERAL STAMP OFFICE	September 1, 2010
NEON LABORATORIES PVT LTD Vs. TROIKAA PHARMA LIMITED	November 26, 2010
NERGISH D BHARUCHA Vs. SHAH ASSOCIATES	May 5, 2010
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NEW GREAT EASTERN SPINNING AND WEAVING CO LTD Vs. CENTRAL BOARD OF TRUSTEES	April 5, 2010
NEW INDIA ASSURANCE CO LTD Vs. VIMAL TANAJI SALUNKHE	March 30, 2010
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NEW INDIA ASSURANCE CO LTD Vs. SHAMRAO	August 16, 2010
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NEW INDIA ASSURANCE COMPANY LIMITED Vs. ALAN SCOTT INDUSTRIES LIMITED	September 3, 2010
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NEW INDIA ASSURANCE COMPANY LTD Vs. SULTANALI MAHEBOOBALI	March 23, 2010
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NIKHAHAT PARVIN W/O SEKH KHALIL Vs. UNION OF INDIA & ORS	January 29, 2010
NILIMA MITHEL TAR Vs. EKNATH MUKUND NAIK	August 18, 2010
NIMBA BULA PATIL Vs. STATE OF MAHARASHTRA	November 18, 2010
NINA NOEMIA PINTO Vs. VICTOR PEREIRA	January 11, 2010
NIRMAL KUMAR BHAWARLAL JAIN Vs. STATE OF MAHARASHTRA	February 17, 2010
NIRMAL S/O.VIVEK RAUT Vs. STATE OF MAHARASHTRA	February 15, 2010
NISARGA MITRA MANDAL Vs. STATE OF MAHARASHTRA	November 23, 2010
NITA ALIAS NATHI Vs. HITENDRAKUMAR KALURAM SAKARIYA	March 12, 2010
NITESH JAYANTILAL JAIN Vs. STATE OF MAHARASHTRA	July 5, 2010
NITIN Vs. SCHEDULED TRIBES CASTE CERTIFICATE SCRUTINY COMMITTEE AMRAVATI	August 31, 2010
NITIN ALIAS CHOTU SHANKAR GOVARDHAN Vs. STATE OF MAHARASHTRA	September 16, 2010
NITIN ANANT UPADE Vs. STATE OF MAHARASHTRA	September 9, 2010
NITIN BAPURAO MANKAR Vs. VYANKATESH HOUSING AGENCY	March 10, 2010
NITIN DYANAND KADAV Vs. RAJESH PANDHARI BANTE	January 11, 2010
NITIN S/O DNYANESHWAR SHERKAR Vs. SCHEDULED TRIBES CASTE CERTIFICATE SCRUTINY COMMITTEE	August 31, 2010
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NOEL DOMINIC PEREIRA Vs. PAMELA ETHEL KUHN	September 28, 2010
NOOPUR DEVELOPERS Vs. HIMANSHU V GANATRA	January 14, 2010
NORMAN ALBUQUERQUE Vs. SANDEEP VERNEKAR	June 25, 2010
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NOUVEAW EXPORTS PRIVATE LIMITED Vs. APPELLATE AUTHORITY FOR INDUSTRIAL INDUSTRIAL AND FINANCIAL RECONSTRUCTION CO	May 19, 2010
NUPUR ALIAS NEHA DHANRAJ JADHAV Vs. STATE OF MAHARASHTRA	January 22, 2010
NUSLI NEVILLE WADIA Vs. NEW INDIA ASSURANCE CO LTD	February 23, 2010
NUTAN WAREHOUSING COMPANY (P) LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX	February 18, 2010
O G BAJAJ CONSTRUCTION Vs. ASSISTANT PROVIDENT FUND COMMISSIONER	March 8, 2010
O P MISHRA Vs. STATE OF MAHARASHTRA	April 23, 2010
OCEAN CITY TRADING (INDIA) (P) LTD. Vs. COMMISSIONER OF INCOME TAX	March 12, 2010
OIL AND NATURAL GAS CORPORATION LTD MUMBAI Vs. DOLPHIN OFFSHORE ENTERPRISES I LTD MUMBAI	October 18, 2010
OKOKE PAUL OBI Vs. R S PODAR	June 17, 2010
OKWY SHEDRACK AKPUBA Vs. UNION OF INDIA	October 7, 2010
OLAVO ANTONIO DO PERPETUO SOCORRO ALEMAO Vs. STATE OF GOA	August 18, 2010
OM SHREE SAI DEVELOPERS Vs. STATE OF MAHARASHTRA	March 17, 2010
OMKAR REALTORS AND DEVELOPERS PVT LTD Vs. SLUM REHABILITATION AUTHORITY	October 26, 2010
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ORIENTAL FIRE AND GENERAL INSURANCE CO LTD Vs. BHIWA SHIDAWA WAYADA	January 19, 2010
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OSWALDO JOSE COELHO VELHO S/O ALEIXO PITAGORAS VELHO Vs. GOVERNMENT OF KARNATAKA	November 26, 2010
P D NAVGHARE Vs. S D CHACHAD	October 12, 2010
P N GADGIL Vs. COMMISSIONER OF SALES TAX	July 15, 2010
P R SHINDE Vs. STATE OF MAHARASHTRA	July 1, 2010
PACIFIC BASIN IHX UK LTD Vs. ASHAPURA MINECHEM LTD	December 20, 2010
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PANDHARI GANGARAM PATIL Vs. SPECIAL LAND ACQUISITION OFFICER	September 24, 2010
PANDURANG ALIAS AJAB DEOMAN GAWAI Vs. STATE OF MAHARASHTRA	September 29, 2010
PANDURANG RUPCHAND MAHALE Vs. STATE OF MAHARASHTRA	June 21, 2010
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PANKAJ ANANTRAI BHUWA Vs. RAMKUMAR SHIVCHANDRAY AND SONS	May 7, 2010
PANKAJ RAMLAKHAN DUBEY Vs. STATE OF MAHARASHTRA	April 7, 2010
PANNALAL SILK MILLS (P) LTD. Vs. COMMISSIONER OF INCOME TAX	April 27, 2010
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PARAMOUNT HEALTH SERVICES (TPA) PVT. LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX	March 25, 2010
PARANJAPE METAL SHAPERS PVT LTD Vs. PAMETS EMPLOYEES UNION	April 1, 2010
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PARBAT ALIAS NAMDEO NAIKWADI Vs. INDIAN OIL CORPORATION LIMITED	April 29, 2010
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PARMANAND AGGARWAL Vs. ASHOK UNDERLAL	December 13, 2010
PARSHURAM KASHINATH CHAVAN Vs. STATE OF MAHARASHTRA	November 19, 2010
PATNI COMPUTERS SYSTEMS LTD Vs. MAHARASHTRA INDUSTRIAL DEVELOPMENT CORPORATION	February 11, 2010
PAUL INDUSTRIES Vs. UNION OF INDIA	July 27, 2010
PAUL J MENDES Vs. STATE OF GOA	March 29, 2010
PAWAN S/O DATTATRAY MADHEMSHETTIWAR Vs. RUNGTA IRRIGATION LIMITED	April 7, 2010
PAWAR BHAGWANTRAO BHIVRAO Vs. SHRI SWAMI VIVEKANAND SHIKSHAN SANSTHA KOLHAPUR	October 22, 2010
PEDRO VINCENT DIAS Vs. STATE	March 23, 2010
PEE TEE EXTRUSION PRODUCTS PVT. LTD. Vs. COMMR. OF C. EX.	December 1, 2010
PENGUIN ALCOHOLS PVT LTD Vs. K SUBBARAMAIAH	November 23, 2010
PEPSICO INDIA HOLDINGS LIMITED Vs. STATE OF MAHARASHTRA	December 23, 2010
PEPSICO INDIA HOLDINGS PRIVATE LIMITED Vs. SANGLI MIRAJ KUPWAD MUNICIPAL CORPORATION	October 8, 2010
PETER MASCARENHAS Vs. MONSABRE ASHLEY OSWALD DIAS	February 11, 2010
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PHOENIX MILLS LTD MUMBAI Vs. MANOHAR ARJUN RASAL	October 11, 2010
PILERNE CITIZENS FORUM Vs. STATE OF GOA	August 5, 2010
PIPAVAV SHIPYARD LIMITED, Vs. OIL AND NATURAL GAS CORPORATION LIMITED AND	December 22, 2010
PIPLA CHEMET INDUSTRIES LIMITED Vs. HANUMANS MINERAL PRIVATE LIMITED	March 8, 2010
PISTABAI CHAMPAKLAL SHAH Vs. MUNICIPAL CORPORATION OF GR BOMBAY	September 8, 2010
PLACIDA COTA Vs. NATIONAL MARKETING COMPANY	June 22, 2010
PLATINUM EXPORTS Vs. UNION OF INDIA	January 25, 2010
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POOJA KANKONKAR Vs. MARGAO MUNICIPAL COUNCIL	August 30, 2010
POOJA RAVINDER DEVIDASANI Vs. STATE OF MAHARASHTRA	October 6, 2010
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PRABHAKAR ALIAS RAMCHANDRA PATKI Vs. STATE OF MAHARASHTRA	January 28, 2010
PRABHAKAR DADAJI DARNE Vs. SHARAD	July 27, 2010
PRABHAKAR J LAVAKARE Vs. STATE OF MAHARASHTRA	April 21, 2010
PRABHAKAR KESHAV KUNDE Vs. COMMISSIONER OF INCOME TAX AAYKAR BHAVAN	August 30, 2010
PRABHAKAR SAKHARAM VAIGANKAR Vs. REV. FR. J.L. FERNANDES AND OTHERS	October 12, 2010
PRABHAVATI RAMGARIB B Vs. DIVISIONAL RAILWAY MANAGER	February 4, 2010
PRABHU DAYAL MODI Vs. EURO DEVELOPERS PVT LTD	July 9, 2010
PRABHU SINGH NARENDRA SINGH WALIA Vs. STATE OF MAHARASHTRA	May 7, 2010
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PRADEEP RAMCHANDRA KOLI Vs. STATE OF MAHARASHTRA	July 23, 2010
PRADEEP S/O YESHWANT NAGRALE Vs. VENKANNA S/O LAXMAN ANNA	April 8, 2010
PRADEEP VISHWASRAO GAWANDE Vs. VISHWASRAO RAMCHANDRA GAWANDE	July 20, 2010
PRADOSH ALIAS SOMAJI PATIL Vs. STATE OF MAHARASHTRA	February 10, 2010
PRAJASATTAK SAMAJIK SEVA SANSTHA Vs. SUPERINTENDENT OF POLICE KOLHAPUR	October 21, 2010
PRAKASH Vs. STATE OF MAHARASHTRA	July 16, 2010
PRAKASH BAPURAO HOTE Vs. STATE OF MAHARASHTRA	April 28, 2010
PRAKASH BHAURAO PARMESHWAR Vs. STATE OF MAHARASHTRA	October 6, 2010
PRAKASH FABRICATORS PVT LTD Vs. MAHARASHTRA INDUSTRIAL DEVELOPMENT CORPORATION MUMBAI	March 8, 2010
PRAKASH JAGANNATH SHIVESHWERKAR Vs. PRASAD GURJAR AND ANR.	March 23, 2010
PRAKASH MAHADEO GHORPADE Vs. STATE OF MAHARASHTRA	April 9, 2010
PRAKASH PANDURANG PAWAR Vs. STATE OF MAHARASHTRA	April 22, 2010
PRAKASH RAMA NAIK Vs. ASHOK SHIVA NAIK	August 30, 2010
PRAKASH RAO S/O GANPAT RAO Vs. PEDRO VINCENT DIAS S/O SHRI CAETANO DIAS	March 23, 2010
PRAKASHKUMAR HAMIRMALJI JAIN Vs. STATE OF MAHARASHTRA	December 22, 2010
PRAKASHSINH GANGARAM MARWADI Vs. STATE OF MAHARASHTRA	September 13, 2010
PRALHAD KISHOR BONDRE Vs. RAMKRISHNA SHIKSHAN PRASARAK SANSTHAN	September 20, 2010
PRALHAD S/O NAMDEO NAGRALE Vs. STATE OF MAHARASHTRA	August 23, 2010
PRAMELA MADHAV YESHWANT Vs. MADHAV RADHAKISHAN YESHWANT	September 30, 2010
PRAMILA BHUPAL GAUNS DESAI Vs. SMITA DATTA VELIP	June 15, 2010
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PRASHANT NAMDEORAO GAJPURE Vs. RASHTRASANT TUKDOJI MAHARAJ NAGPUR UNIVERSITY	September 21, 2010
PRASHANT P GIRI Vs. STATE OF MAHARASHTRA	May 7, 2010
PRASHANT PRABHAKAR MORE Vs. STATE OF MAHARASHTRA	March 29, 2010
PRASHANT PROJECTS LIMITED Vs. ASSISTANT COMMISSIONER OF INCOME TAX	June 25, 2010
PRASHANT S. JOSHI Vs. INCOME-TAX OFFICER, MUMBAI	February 22, 2010
PRATAP S/O NARAYAN MAHAJAN Vs. STATE OF MAHARASHTRA	September 8, 2010
PRATHIK CHANDARAN Vs. STATE OF MAHARASHTRA	February 2, 2010
PRATIBHA SANJAY HULLE Vs. ADDITIONAL COLLECTOR	April 16, 2010
PRATIMA ALIAS RANI HEMANT NAGARALE Vs. HEMANT NAMDEORAO NAGARALE	June 29, 2010
PRAVIN ALIAS SHRIMANT BHUTEKAR Vs. STATE OF MAHARASHTRA	February 4, 2010
PRAVIN BALISINGH RAGHUWANSHI Vs. STATE OF MAHARASHTRA	August 12, 2010
PRAVINKUMAR GOSALIA Vs. SPECIAL LAND ACQUISITION OFFICER	July 14, 2010
PRAVINKUMAR S/O JINABHAI PATEL Vs. KALPITA BUILDERS PVT LTD	April 6, 2010
PREETHA S BABU OF DISTRICT ERNAKULAM Vs. VOLTAS LIMITED	March 3, 2010
PREM POWER CONSTRUCTION PVT LTD Vs. EXECUTIVE ENGINEER, ELECTRICITY, DIV III AND ORS	September 30, 2010
PREMCHAND BALARAM PARDESHI Vs. STATE OF MAHARASHTRA	June 14, 2010
PREMLAXMI AND CO MUMBAI Vs. INGERSOLL RAND INDIA LTD BANGALORE	October 11, 2010
PRESIDING BEST WORKERS UNION Vs. GENERAL MANAGER	December 8, 2010
PRICE WATERHOUSE AND CO Vs. SECURITIES AND EXCHANGE BOARD OF INDIA	August 13, 2010
PRIDE FORAMER Vs. COMMISSIONER OF CUSTOMS	June 14, 2010
PRIME MINERAL EXPORTS PRIVATE LTD Vs. UNION OF INDIA	July 5, 2010
PRIME SECURITIES LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX (INVESTIGATION)	December 20, 2010
PRIMELLA SANITARY PRODUCTS PVT LTD Vs. GURUDAS VISHWANATH SINAI GAITONDE	August 5, 2010
PRINCE TOURS AND TRAVELS Vs. STATE OF MAHARASHTRA	June 15, 2010
PRISCA CARDOZO Vs. CIRILO ANTONIO MENDES	October 5, 2010
PRITHVIRAJ Vs. STATE OF MAHARASHTRA	October 27, 2010
PROF RAMESH CHITNIS Vs. RAGHOBA DESSAI	November 16, 2010
PROF SHRI MANSOOR Vs. STATE OF MAHARASHTRA	July 29, 2010
PROGNOSYS MEDICAL SYSTEMS LTD. Vs. MUMBAI MUNICIPAL CORPORATION AND ORS.	December 21, 2010
PROMOD SINGH HANUMAN SINGH Vs. JOINT DIRECTOR MAHARASHTRA STATE ELECTRICITY BOARD	January 12, 2010
PROMOTERS AND BUILDERS ASSOCIATION OF PUNE Vs. STATE OF MAHARASHTRA	October 8, 2010
PRUDENTIAL ASSURANCE COMPANY LTD. Vs. DIRECTOR OF INCOME-TAX	April 29, 2010
PUJA ENTERPRISES Vs. UNION OF INDIA	January 19, 2010
PUNDALIK RAMCHANDRA Vs. STATE	October 28, 2010
PUNE CANTONMENT BOARD Vs. RAKESH MOTILAL SHARMA	December 20, 2010
PUNE DISTRICT SUPERVISION CO OPERATIVE SOCIETY Vs. STATE OF MAHARASHTRA	April 22, 2010
PUNJAB NATIONAL BANK Vs. SHAIKH JUMMAN SHAIKH GULJAR	April 29, 2010
PUNJAB NATIONAL BANK Vs. RAMESH KANHAYALAL BATHIJA	September 1, 2010
PUNJAB STATE SPORTS COUNCIL Vs. UNION OF INDIA	March 11, 2010
PUNJABRAO BHAGWANRAO GHUGE Vs. RAJKUMAR SON OF KAMALKISHOR AGRAWAL	April 13, 2010
PURITY TECHTEXTILE (P) LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX	February 8, 2010
PURUSHOTTAM HARIBHAU PIJGADE Vs. AMBADAS SITARAMJI PAJGADE	August 4, 2010
PURUSHOTTAM VYANKATRAO DEHEDKAR Vs. STATE OF MAHARASHTRA	December 8, 2010
PUSHPA Vs. PURUSHOTTAM CHAMPALALJI RATHI	February 15, 2010
PUSHPA RAM THAPA Vs. STATE OF MAHARASHTRA	December 14, 2010
PUSHPA SURENDRA DHAKTODE Vs. VERSOVA EDUCATION TRUST	June 7, 2010
PUTLABAI BHIMASHANKAR PATTAN Vs. STATE OF MAHARASHTRA	May 4, 2010
QAMBER JEEVAJI SK HATIM JEEVAJI Vs. STATE OF MAHARASHTRA	June 18, 2010
R B UPADHYAY Vs. STATE COMMISSION FOR CONSUMER DISPUTES	May 4, 2010
R K CHAWLA Vs. GOA ANTIBIOTICS AND PHARMACEUTICALS LTD	April 12, 2010
R K JEWELLERS Vs. UNION OF INDIA	May 4, 2010
R K PATEL AND COMPANY Vs. COMMISSIONER OF SALES TAX	July 2, 2010
R K RIM PVT LTD Vs. COMMISSIONER OF SALES TAX MUMBAI	May 6, 2010
R R HITECH ENGINEERING PVT LTD Vs. UNION OF INDIA	September 15, 2010
R R INTERNATIONAL Vs. UNION OF INDIA	September 16, 2010
R S MANE Vs. GOVERNMENT OF GOA	October 1, 2010
R S PARANJAPE Vs. SUNIL S DISHI	April 21, 2010
R V BHASIN Vs. SUNILKUMAR KAPUR	January 12, 2010
R V BHASIN Vs. STATE OF MAHARASHTRA	January 6, 2010
RACHANA MOHITE Vs. ANIL MOHITE ALIAS ANIL B G RAO	December 10, 2010
RACHITA SINGLA Vs. STATE OF MAHARASHTRA	February 3, 2010
RADHA MOHAN LAKHOTIA Vs. DEPUTY DIRECTOR PMLA	August 5, 2010
RADHAJI SHRIPAT PATIL Vs. STATE OF MAHARASHTRA	July 28, 2010
RADHESHYAM Vs. DISTRICT JUDGE AMRAVATI	October 5, 2010
RADHIKA PROPERTY DEVELOPERS PVT LTD Vs. AHUNA T P Z A COOPERATIVE HOUSING LTD	April 21, 2010
RADM RETD BALKRISHNAN RAVI MENON Vs. STATE	March 3, 2010
RAGHUNATH PARBATI CHAVAN Vs. TARABAI SHANKAR CHAVAN	September 21, 2010
RAHUL Vs. UNION OF INDIA	October 19, 2010
RAHUL ALIAS CHAPTYA Vs. STATE OF MAHARASHTRA	September 23, 2010
RAHUL ASHOK SONALKAR Vs. UNION OF INDIA	April 20, 2010
RAHUL BABURAO PAWAR Vs. STATE OF MAHARASHTRA	March 31, 2010
RAISAPARVIN SEKH WARIS Vs. BALU S/O DEORAOJI GAWAI	April 15, 2010
RAJ MOHAMMED DESHMUKH Vs. STATE OF MAHARASHTRA	June 16, 2010
RAJ MOHAMMED DESHMUKH Vs. STATE OF MAHARASHTRA	June 11, 2010
RAJABHAU S/O SHAMRAO CHAVAN Vs. STATE OF MAHARASHTRA	February 18, 2010
RAJANI S MAINAK Vs. LILABAI HARIBHAU JADHAV	March 31, 2010
RAJARAM Vs. JOINT CHARITY COMMISSIONER	December 1, 2010
RAJARAM ALAIS VITHOBA KANEKAR Vs. STATE OF MAHARASHTRA	January 15, 2010
RAJARAM DADA TIKULE Vs. STATE OF MAHARASHTRA	October 7, 2010
RAJARAM KESHAV DHOBI Vs. NARAYAN JAIRAM MARATHE	September 30, 2010
RAJARAM TULSHIRAM MANE Vs. STATE OF MAHARASHTRA	March 3, 2010
RAJARAMBAPU PATIL SAHAKARI SAKHAR KARKHANA LIMITED Vs. STATE OF MAHARASHTRA	September 3, 2010
RAJASHRI ALIAS RAJANI U BHAKTA Vs. MARIA ELSA DE NORONHA WOLFANGO DA SILVA	February 5, 2010
RAJDEV KUMAR MATHURA YADAV ALIAS PAPPU Vs. STATE OF MAHARASHTRA	March 9, 2010
RAJENDRA Vs. KALAWATI	August 11, 2010
RAJENDRA BABU PATOLE Vs. STATE OF MAHARASHTRA	April 26, 2010
RAJENDRA BAJAJ Vs. UNION OF INDIA	April 13, 2010
RAJENDRA DAULAT DESAI Vs. STATE OF MAHARASHTRA	October 21, 2010
RAJENDRA HARAKCHAND BHANDARI Vs. STATE OF MAHARASHTRA	February 3, 2010
RAJENDRA KUMAR BOTHRA Vs. VENTURA SECURITIES LIMITED	March 11, 2010
RAJENDRA RAMCHANDRA TASGAVE Vs. ADMINISTRATIVE OFFICER	June 8, 2010
RAJENDRA RAMDAS KOLHE Vs. STATE OF MAHARASHTRA	November 15, 2010
RAJENDRA SHRIVASHTAVA Vs. STATE OF MAHARASHTRA	January 22, 2010
RAJENDRAKUMAR SHARANDAS SHARMA Vs. SHRIKRUSHNA BABANRAO GUHE	May 7, 2010
RAJESH Vs. STATE OF MAHARASHTRA	September 8, 2010
RAJESH ALIAS RAJU Vs. SHOBHATAI	July 20, 2010
RAJESH BHALCHANDRA CHALKE Vs. STATE OF MAHARASHTRA	December 7, 2010
RAJESH CHHEDA Vs. SHUBHAM PLYWOOD PARK	February 23, 2010
RAJESH RAMANAND PANDEY Vs. STATE OF MAHARASHTRA	January 21, 2010
RAJESH V CHOUDHARY Vs. KSHITIJ R TORAK	August 6, 2010
RAJIV BANGA Vs. L AND T FINANCE COMPANY LTD	December 3, 2010
RAJIV RAMCHANDRA MALHOTRA Vs. GLOBAL TRADE FINANCE LTD	October 29, 2010
RAJIV VYAS Vs. JOHNWIN	September 8, 2010
RAJKAMAL TALKIES Vs. STATE OF MAHARASHTRA	November 29, 2010
RAJKUMAR FORGE LIMITED Vs. UNION OF INDIA	August 24, 2010
RAJKUMAR S/O RAMKRISHNA BHARUKA Vs. STATE OF MAHARASHTRA	February 25, 2010
RAJKUMAR S/O.RANGRAO DESHMUKH Vs. STATE OF MAHARASHTRA	November 22, 2010
RAJMAL LAKHICHAND Vs. COMMISSIONER OF AND CUSTOMS	April 20, 2010
RAJMAN SHRIKRISHNA MORYA Vs. MARSHAL SECURITY PVT LTD	September 6, 2010
RAJU Vs. STATE OF MAHARASHTRA	April 19, 2010
RAJU ALIAS DOCTOR VYANKATSWAMI Vs. STATE OF MAHARASHTRA	March 31, 2010
RAJU KISAN MANE Vs. STATE OF MAHARASHTRA	August 13, 2010
RAJU RADAKYA UMBARSADA Vs. STATE OF MAHARASHTRA	March 25, 2010
RAJU RADAKYA UMBARSADA & ANR Vs. STATE OF MAHARASHTRA & ANR	April 25, 2010
RAKESH DHIR Vs. UNION OF INDIA	March 15, 2010
RAKESH HARSUKHBHAI PAREKH Vs. STATE OF MAHARASHTRA	February 23, 2010
RAKESH LILARAM ROHIRA Vs. STATE OF MAHARASHTRA	July 8, 2010
RALHAN DEVELOPERS Vs. GOYAL PROPERTIES AND ESTATES PVT LTD	September 6, 2010
RALLIS INDIA LIMITED A COMPANY INCORPORATED Vs. ASSISTANT COMMISSIONER OF INCOME TAX	March 4, 2010
RALLIS INDIA LTD. Vs. HMP ENGINEERS LTD. AND ORS.	April 29, 2010
RAMA GURUDAS KANKONKAR Vs. GOA UNIVERSITY	July 7, 2010
RAMA JAIWANT NAIK Vs. STATE OF GOA	September 1, 2010
RAMA S/O.RANBA SIRSAT Vs. STATE OF MAHARASHTRA	July 30, 2010
RAMAN VISHNUDATTA SHARMA Vs. STATE OF MAHARASHTRA	October 25, 2010
RAMBAHADUR BHIMSINGH VISHWAKARMA Vs. STATE OF MAHARASHTRA	May 6, 2010
RAMBHAU NARAYAN DHOK Vs. NANDKUMAR MADHUKAR THAKARE	July 13, 2010
RAMBHAU VENKAT RAMANA TALEWAR Vs. S KAMLABAI	August 17, 2010
RAMCHANDRA B RELWANI Vs. RAEES AHMED FARUQUE	December 23, 2010
RAMCHANDRA CHUNILAL DAGAD Vs. VASANT BANSI SOMWANSHI	May 7, 2010
RAMCHANDRA DAGOJI RANGARI Vs. VISHWANATH CHAMPAT NAIK	December 20, 2010
RAMCHANDRA ESTATE DEVELOPMENT & INVESTMENT CO. (P) LTD. Vs. JOINT	October 25, 2010
RAMCHANDRA KRUSHNARAO PITALE Vs. SCIENTIFIC COOPERATIVE HOUSING SOCIETY LTD	October 28, 2010
RAMCHANDRA KUNDALIKA JADHAV Vs. STATE OF MAHARASHTRA	November 29, 2010
RAMCHANDRA OR RAGHUNATH DEVASTHAN Vs. RAMCHANDRA ANANT GARDE	June 23, 2010
RAMCHANDRA S JOSHI Vs. BANK OF BARODA	April 5, 2010
RAMCHANDRA VITHOBA HANDE Vs. STATE OF MAHARASHTRA	October 14, 2010
RAMDAS BAJIRAO MOHATURE Vs. RAMRATAN TUKARAM BONDRE	July 27, 2010
RAMDAS PARAB Vs. CHIEF SECRETARY GOVT OF GOA	September 16, 2010
RAMDAS VERLEKAR Vs. MOTIBAI GANPAT NAGVENKAR	August 26, 2010
RAMDEOBABA KAMLA NEHRU ABHIYANTRIKI MAHAVIDYALAYA SHIKSHAKETAR KARMACHARI SANGHATANA Vs. STATE OF MAHARASHTRA	March 23, 2010
RAMDEOBABA SARVAJANIK SAMITI NAGPUR Vs. RASHTRASANT TUKDOJI MAHARAJ NAGPUR UNIVERSITY	October 7, 2010
RAMESH Vs. BHASKAR	October 28, 2010
RAMESH Vs. EDUCATION OFFICER SECONDARY ZILLA PARISHAD	March 2, 2010
RAMESH APPA RAO Vs. MUNICIPAL CORPORATION FOR GREATER MUMBAI	October 5, 2010
RAMESH BANSILAL BIYANI Vs. STATE OF MAHARASHTRA	February 25, 2010
RAMESH BHAGWANTRAO SONAWANE Vs. STATE OF MAHARASHTRA	October 12, 2010
RAMESH KOTECHA Vs. STATE OF MAHARASHTRA	June 28, 2010
RAMESH S KERKAR Vs. STATE OF GOA	April 27, 2010
RAMESH S/O ASARAM NATHBHAJAN Vs. STATE OF MAHARASHTRA	September 6, 2010
RAMESH S/O CHANDRAKANT DHONGLE Vs. SOU VAISHALI W/O RAMESH	April 8, 2010
RAMESH S/O MANSINGH PATIL Vs. STATE OF MAHARASHTRA	March 2, 2010
RAMESH S/O SHANKAR DHOTRE Vs. STATE OF MAHARASHTRA	September 16, 2010
RAMESH S/O VITHAL JADHAO Vs. HARIKRISHNA S/O DAULATRAM	April 13, 2010
RAMESH TARACHAND DHELWAN Vs. STATE OF MAHARASHTRA	December 2, 2010
RAMESH TIMAYYA GHATE Vs. STATE OF MAHARASHTRA	October 13, 2010
RAMESH TUKARAM RUDRAKSHA Vs. STATE OF MAHARASHTRA	January 27, 2010
RAMESH VITTHAL PATIL Vs. KALYAN DOMBIVALI MUNICIPAL CORPORATION	June 7, 2010
RAMESHKUMAR Vs. KUMWARDEVI	October 27, 2010
RAMKHILWAN RAMPRASAD GUPTA Vs. MODEL MILLS	January 13, 2010
RAMKRISHNA RAJARAM RAUT Vs. NARAYAN LIMBAJI RAUT	January 28, 2010
RAMKRISHNA SHRIDHAR CHOUBE Vs. COURT RECEIVER	December 2, 2010
RAMKRISHNA URBAN CO OPERATIVE CREDIT SOCIETY LTD Vs. RAJENDRA BHAGCHAND WARMA	February 16, 2010
RAMKUWAR RAMKISHAN PALLOD Vs. KRUSHNANATH SAJAN BELHEKAR	August 13, 2010
RAMLAKHANSINGH RAMBHAVANSINGH Vs. STATE OF MAHARASHTRA	March 4, 2010
RAMNATH RAMBHAU GUJAR Vs. SHAMRAO GOPAL PETKAR	July 28, 2010
RAMNATH SAW MILL Vs. M.R. SHENVI	October 27, 2010
RAMNIKLAL DAVE Vs. STERLING AGENCY	June 14, 2010
RAMPRASAD RAMCHANDRA CHAVAN Vs. STATE OF MAHARASHTRA	February 8, 2010
RAMRAO VENKATRAO RANE Vs. SANJAY RANE AND RAMA YESHWANT KOTKAR	December 10, 2010
RAMRATAN ALIAS PANDURANG SUNWANI Vs. MAYA RAMRATAN SUNWANI	May 4, 2010
RAMU APPA MAHAPATAR Vs. STATE OF MAHARASHTRA	December 2, 2010
RAMU HARISHCHANDRA BAWANE Vs. DEPUTY INSPECTOR GENERAL OF PRISONS	November 29, 2010
RAMU MHASU SHIRSATH Vs. NAJMA NURKHA SHAIKH	June 28, 2010
RAMU VIJAY MANDAL Vs. STATE OF MAHARASHTRA	June 25, 2010
RANGDAS STUAMI SHIKSHAN VIKAS MANDAL Vs. MUTYAL VILAS RAMBAU	August 6, 2010
RANGNATH BHAGWANTA PAWAR Vs. STATE OF MAHARASHTRA	April 19, 2010
RANGRAO DHONDIBA SAWANT Vs. CHHAGAN APPA SAPKAL	March 30, 2010
RANJIT ALIAS RAJARAM HANDLE Vs. STATE OF MAHARASHTRA	January 27, 2010
RANJIT SATARDEKAR Vs. JOE MATHIAS	September 15, 2010
RANJITSINGH LINGA Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI	February 8, 2010
RANKA JEWELLERS Vs. ADDITIONAL COMMISSIONER OF INCOME TAX, CENTRAL, RANGE-1	March 26, 2010
RAOSAHEB PANDHARINATH KAMBLE Vs. SHAILA RAOSAHEB KAMBLE	April 20, 2010
RASHMI SANJEEV BANGAD Vs. STATE OF MAHARASHTRA	October 28, 2010
RASHMIKANT B SANJALIWALA Vs. NEETA RASHMIKANT SANJALIWALA	April 28, 2010
RASHTRIYA CHEMICAL AND FERTILIZZERS LIMITED Vs. CHAIRMAN GROCERY MARKETS AND SHOPS BOARD FOR GREATER BOMBAY	January 19, 2010
RASHTRIYA CHEMICAL FERTILIZERS LTD Vs. J S OCEAN LINER PTE LTD	April 20, 2010
RASIKLAL KANTILAL AND CO Vs. BOARD OF TRUSTEES OF PORT OF BOMBAY	April 12, 2010
RASIKLAL MAKHANJI SOLANKI Vs. STATE OF MAHARASHTRA	February 5, 2010
RASIKLAL MANIKCHAND DHARIWAL Vs. CENTRAL BUREAU OF INVESTIGATION	December 8, 2010
RATAN DASHRATH KIRATKAR Vs. STATE OF MAHARASHTRA	March 19, 2010
RATAN GABA TELI Vs. STATE OF MAHARASHRA	July 15, 2010
RATAN SANTOSH MAYENKAR AND ORS Vs. DEPUTY COLLECTOR (REV ) AND L A O AND DEPUTY CHIEF EXECUTIVE OFFICER, DAMAN AND DIU INDUSTRIAL DEVELOPMENT CORPORATION	October 14, 2010
RATANKUMAR RANAWARE Vs. STATE OF MAHARASHTRA	September 29, 2010
RATANLAL MADANLAL DAYMA Vs. CENTRAL WAREHOUSING CORPORATION	March 31, 2010
RATNADEEP ALIAS DEEPAK DATTATRAY MHATRE Vs. STATE OF MAHARASHTRA	October 27, 2010
RATNAKAR BANK LTD Vs. REGIONAL PROVIDENT FUND COMMISSIONER KOLHAPUR	July 15, 2010
RATU ALIAS RATNAKAR SHAMRAO KALE Vs. STATE OF MAHARASHRA	September 24, 2010
RAUNAK AJAYKUMAR GANDHI Vs. BHARATIYA VIDYA BHAVANS BHAGWANDAS PUROHIT VIDYA MANDIR	March 18, 2010
RAVI Vs. POWER GRID CORPORATION OF INDIA LTD	March 4, 2010
RAVI ALIAS RAHUL DINESH DANGORE Vs. STATE OF MAHARASHTRA	November 22, 2010
RAVI DEVSHIBHAI PATEL Vs. DEPUTY COLLECTOR (L A ) AND ORS	December 13, 2010
RAVI SOMANI Vs. STATE OF GOA	November 10, 2010
RAVIKIRAN ALIAS ABASAHEB DESHMUKH Vs. ADDITIONAL COMMISIONER	January 21, 2010
RAVINDRA Vs. STATE OF MAHARASHTRA	September 27, 2010
RAVINDRA BHAURAO PATIL SHISHODE Vs. STATE OF MAHRASHTRA	June 23, 2010
RAVINDRA KONDAJI GADGE Vs. STATE OF MAHARASHTRA	December 2, 2010
RAVINDRA RAGHUVIR GAWAS Vs. ADDITIONAL DEPUTY COLLECTOR	July 7, 2010
RAVINDRA S/O WAMAN INGLE Vs. SAHAKAR MITRA	April 29, 2010
RAVINDRA SHANTARAM SAWANT Vs. STATE OF MAHARASHTRA	August 18, 2010
RAVINDRA SHANTARAM SAWANT Vs. STATE OF MAHARASHTRA	August 13, 2010
RAYMOND LTD Vs. RAYMOND PHARMACRUTICALS PVT LTD	July 13, 2010
RAYMOND UCO DENIM PRIVATE LTD Vs. PRAFUL WARADE	April 15, 2010
REGAL TALKIES Vs. STATE BANK OF INDIA	September 23, 2010
REGIONAL DIRECTOR EMPLOYEES STATE INSURANCE CORPORATION Vs. KOHINOOR	April 9, 2010
REGIONAL DIRECTOR EMPLOYEES STATE INSURANCE CORPORATION BOMBAY Vs. KISHINCHAND CHELLARAM	June 15, 2010
REGIONAL PROVIDENT FUND COMMISSIONER Vs. MANOHARBHAI AMBALAL	December 15, 2010
REGISTRAR HIGH COURT OF JUDICATURE AT BOMBAY AURANGABAD Vs. STATE OF MAHARASHTRA	March 2, 2010
REKHA KAMAT TARCAR Vs. NATT STEEL EQUIPMENTS LTD	June 10, 2010
RELIANCE ENERGY LTD MUMBAI Vs. YADAYYA GIRI	December 6, 2010
RELIANCE INDUSTRIES LTD Vs. STATE OF MAHARASHTRA	March 18, 2010
RELIANCE INFRASTRUCTURE LIMITED Vs. MAHARASHTRA STATE ROAD DEVELOPMENT CORPORATION LIMITED	October 28, 2010
RELLA SHRINIWAS Vs. UNION OF INDIA	December 29, 2010
RESERVE BANK OF INDIA Vs. IMRAN ASHRAF FURNITUREWALA	August 6, 2010
RESHA D/O EKNATH GAVANE Vs. STATE OF MAHARASHTRA	April 5, 2010
RESHAMSINGH Vs. DHARTI DREDGING AND INFRASTRUCTURE LTD	July 9, 2010
RESHMA RIZWAN TAMBOLI Vs. STATE OF MAHARASHTRA	January 27, 2010
RESHMA SINGH Vs. STATE OF MAHARASHTRA	December 21, 2010
RESOURCES INTERNATIONAL Vs. LITHOFERRO	July 26, 2010
REUNION ENGINEERING CO PVT LTD Vs. UMA KUMAR	June 21, 2010
REX FERNANDES Vs. TESSIE JOSEPHINE CORREIA	July 1, 2010
RISHI STEELS PVT LTD Vs. ASSTT COMMISSIONER OF CENTRAL EXCISE	February 24, 2010
RITA MARIA CARVALHO Vs. LEO REALTORS AND ORS	November 30, 2010
RITULA SINGH Vs. LT COL RAJESHWAR SINGH	February 26, 2010
RIVER PRINCESS HATAO MANCH Vs. STATE OF GOA	September 8, 2010
RIYA TRAVELS & TOURS (I) PVT. LTD. Vs. UNION OF INDIA	July 6, 2010
ROHAN VAMAN SAVAIKER Vs. STATE	February 10, 2010
ROHIT RANJEETSINGH RATHOD Vs. STATE OF MAHARASHTRA	January 20, 2010
RONNIE LAWRENCE FERNANDES Vs. HOSHBANOO ASPI IRANI	December 2, 2010
ROSA MARIA FERNANDES Vs. NAUSO N KEPKAR	January 12, 2010
ROSA MARIA PERNANDES Vs. NAUSO KEPKAR	January 21, 2010
ROSALIE ROY Vs. BALASAHEB BAPURAO TUPE	August 18, 2010
ROSHAN UTTAM RAI Vs. SOMNATH SHIVNATH BADADE	July 22, 2010
ROSTAM PARVARESH Vs. UNION OF INDIA (UOI)	August 4, 2010
RUCHI SOYA INDUSTRIES LTD Vs. STATE OF MAHARAHTRA	June 17, 2010
RUKHAMABAI W/O DHANJI SHIMPI Vs. DATTATRAYA SUHASSETH SHIMPI	March 9, 2010
RUKHANA ASSOCIATES Vs. E-SQUARE LEISURE PVT LTD	July 2, 2010
RUKMINIRAMA STEEL ROLLINGS PVT LTD Vs. UNION OF INDIA	March 17, 2010
RUKMINIRAMA STEEL ROLLINGS PVT LTD Vs. CHIEF ELECTRICAL ENGINEER ELECTRICITY DEPARTMENT GOA	January 4, 2010
RUMAO CONSTRUCTIONS Vs. STATE OF MAHARASHTRA	June 11, 2010
RUPABAI SHRIKISAN LOHE Vs. SHRIKISAN KASTURICHAND CHARITABLE TRUST BY ITS TRUSTEES	January 19, 2010
S B KHANDELWAL Vs. STATE OF MAHARAHSTRA	November 15, 2010
S B PATOLE Vs. FUJITSU ICIM LTD	October 29, 2010
S C MATHUR CAPT Vs. ELEKTRONIK LAB	January 8, 2010
S I C O M LTD Vs. DISTRICT MAGISTRATE COLLECTOR NAGPUR	March 19, 2010
S M TREHAN Vs. INSPECTOR OF FACTORIES	March 29, 2010
S MOTILAL PLYWOOD HOUSE Vs. STATE OF MAHARASHTRA	April 29, 2010
S V PATHAK AND COMPANY Vs. N C TEWARI	June 29, 2010
S.GOPALKRISHNAN Vs. COLLECTOR OF CHENNAI	January 13, 2010
S.R. SHIPPING CO. Vs. STATE OF MAHARASHTRA	May 19, 2010
SABAH ADNAN SAMI KHAN Vs. ADNAN SAMI KHAN	March 23, 2010
SABAH SAMI KHAN Vs. ADNAN SAMI KHAN	October 21, 2010
SACHIN Vs. STATE OF MAHARASHTRA	September 24, 2010
SACHIN GAJANAN SHETYE Vs. STATE OF MAHARASHTRA	September 28, 2010
SADANAND Vs. RESERVE BANK OF INDIA NAGPUR	September 21, 2010
SADANAND VITHAL NAIK Vs. RASHMI DINESH NAIK	April 15, 2010
SADASHIV GYANBA CHAUGULE Vs. BABU TUKARAM CHAUGULE	March 9, 2010
SADASHIV RAGHO KOLAMBE Vs. SARDAR KHANDU TADVI	November 16, 2010
SADASHIV VISHNU RAYATE Vs. STATE OF MAHARASTRA	June 25, 2010
SADASHIVRAO GANPATRAO MAHAJAN Vs. ELECTION OFFICER AND ASSISTANT REGISTRAR FOR ELECTION OF AGRICULTURE PRODUCE MARKET COMMITTEE	September 23, 2010
SADGURU SHIKSHAN PRASARAK MANDAL Vs. STATE OF MAHARASHTRA	September 7, 2010
SADHANA RAJIV PATIL Vs. GANPAT KUSHA NAIK	July 15, 2010
SADHWI PRAGYA SINGH THAKUR Vs. STATE OF MAHARASHTRA	March 12, 2010
SADIQUE HUSSAIN SHEIKH AZIM QURESHI Vs. DIVISIONAL CASTE CERTIFICATE SCRUTINY COMMITTEE NAGPUR	September 9, 2010
SAGAR SADASHIV KASTURE Vs. CENTRAL BANK OF INDIA	June 15, 2010
SAGUN SHAMBA SAWANT AND ANOTHER Vs. SATISH JAGANNATH PALYEKER AND OTHERS	August 27, 2010
SAHADEO SINDHU SANAS Vs. UNION OF INDIA	January 4, 2010
SAHEBLAL ALIAS JUMASSHA SAYYAD Vs. STATE OF MAHARASHTRA	January 21, 2010
SAHEBLAL S/O JUMASSHA SAYYAD Vs. STATE OF MAHARASHTRA	January 25, 2010
SAHEBRAO Vs. COLLECTOR JALNA	October 29, 2010
SAHEBRAO DASHRATHRAO PATOLE Vs. STATE OF MAHARASHTRA	July 9, 2010
SAHEDNNISA ALIAS BAKRUDDIN Vs. STATE OF MAHARASHTRA	February 25, 2010
SAHESRAM S/O SITARAM KUMBHALKAR Vs. STATE OF MAHARASHTRA	April 1, 2010
SAHIL DEEPAK RASANE Vs. STATE OF MAHARASHTRA	April 23, 2010
SAI AUTO AGENCIES Vs. SHEIKH YUSUF SHEIKH UMAR	February 8, 2010
SAI SHIPPING COMPANY P LTD Vs. UNION OF INDIA	August 4, 2010
SAI TRADING COMPANY SANGLI Vs. SANGLI MIRAJ AND KUPWAD CITY MUNICIPAL CORPORATION	August 3, 2010
SAIBABA TELEFILMS PVT. LTD Vs. UNION OF INDIA	January 19, 2010
SAIDABEE MOHD YASIN Vs. STATE OF MAHARASHTRA	June 29, 2010
SAIKUMAR JAIKANT JAISWAL Vs. STATE OF MAHARASHTRA	November 29, 2010
SAINATH NAIK Vs. STATE	February 15, 2010
SAIYAD LIYAKAT ALI Vs. DIPAK	August 6, 2010
SAKHARAM MAHADJI RAJEGORE Vs. DATTA VITHALRAO RAJEGORE	April 9, 2010
SAKINABI SIRAJUDDIN KANCHWALA Vs. SHRILAL HANSRAJ SHARMA	February 2, 2010
SALIM ABDUL RAZAK BAIG Vs. STATE OF MAHARASHTRA	September 17, 2010
SALIM ALIM SHAMSHER SHAIKH Vs. STATE OF MAHARASHTRA	June 23, 2010
SALIM JAMIL SHAIKH Vs. NARCOTICS CELL	April 22, 2010
SALIMBHAI MUKHTAR JAFARBHAI CHIMTHANAWALA Vs. RIYAZUDDIN AHMED MOHD SAYEED	August 13, 2010
SAMATA GRAMIN BIGARSHETI SHAHAKARI PAT SANSTHA Vs. APPASAHEB RAMCHANDRA DHOKCHAULE	January 11, 2010
SAMBHAJI ABA MANDALE Vs. STATE OF MAHARASHTRA	March 29, 2010
SAMBHAJI SHRIPATI BANKAR Vs. KESHAV RANGNATH EKBOTE	February 25, 2010
SAMEER SUBHASH PEDNEKAR Vs. STATE	January 22, 2010
SAMIR N BHOJWANI Vs. SUNSHINE PROJECTS PVT LTD	August 10, 2010
SAMPAT S/O.PANDURANG SUMBARE Vs. STATE OF MAHARASHTRA	June 30, 2010
SAMPAT S/O.SOPAN DUGANE Vs. STATE OF MAHARASHTRA	November 18, 2010
SAMPATI S/O GINYANDEV NAIKNAWARE Vs. STATE OF MAHARASHTRA	April 5, 2010
SAMPATLAL S/O. MANSUKHLAL KASWA Vs. POORNAWADI NAGARIK SAHAKARI BANK MARYADIT	February 23, 2010
SAMPATTI M DOIPHODE Vs. INCHARGE VISHRAMBHAUG POLICE STATION SANGLI	December 22, 2010
SAMRUDDHI INDUSTRIES Vs. CUSTOMS	April 16, 2010
SANDEEP Vs. STATE OF MAHARASHTRA	June 24, 2010
SANDEEP BHARAT PARKHE Vs. KALYANI SANDEEP PARKHE	May 6, 2010
SANDEEP DAMODAR CHAVAN Vs. STATE OF MAHARASHTRA	March 9, 2010
SANDEEP PAL SINGH WARAICH Vs. SUBHASH CHANDRA GOEL	April 19, 2010
SANDEEP PARAB Vs. STATE OF GOA	April 7, 2010
SANDEEP SHIRODKAR Vs. SANKAR DHAWASKAR	February 24, 2010
SANDHYA W/O ANANTA MANE Vs. ANANTA S/O MANOHAR MANE	April 20, 2010
SANDIP DEVIDAS THORAT Vs. PRINCIPAL SECRETARY	August 10, 2010
SANGHVI ELECTRONICS PVT LTD Vs. STATE OF MAHARASHTRA	April 28, 2010
SANGITA ASHOK BORAWAR Vs. SUREKHA NANDU BORAWAR	August 3, 2010
SANGITA MADAN INGLE Vs. STATE OF MAHARASHTRA AND ANOTHER	January 11, 2010
SANGITA SHAH Vs. STATE OF MAHARASHTRA	June 23, 2010
SANGLI AGRICULTURE PRODUCE MARKET COMMITTEE Vs. STATE OF MAHARASHTRA	January 11, 2010
SANJAY Vs. STATE OF MAHARASHTRA	August 2, 2010
SANJAY ALIAS BADRIPRASAD KHANDELWAL Vs. SUKHIYABAI ALIAS BARATIYA GOND	March 25, 2010
SANJAY ALIAS SHRIRAM GONDCHAR Vs. STATE OF MAHARASHTRA	February 10, 2010
SANJAY ATMARAM GAIKWAD Vs. STATE OF MAHARASHTRA	October 29, 2010
SANJAY GAJANAN GHORPADE Vs. STATE OF MAHARASHTRA	May 7, 2010
SANJAY KIRAN BHALERAO Vs. STATE OF MAHARASHTRA	February 18, 2010
SANJAY LALBAHADUR DIVEDI Vs. SHRIKRISHNA VYAYAM SHALA SECRETARY	February 15, 2010
SANJAY LAXMAN CHAVAN Vs. STATE OF MAHARASHTRA	January 5, 2010
SANJAY R KOTHARI Vs. MAHANAGAR TELPHONE NIGAM LTD & ORS	December 21, 2010
SANJAY SHALIKRAM INGLE Vs. LOKMAT PROPRIETORS	March 12, 2010
SANJAY UPADHE Vs. STATE OF MAHARASHTRA	January 5, 2010
SANJAY VASANTRAO SHINDE Vs. STATE OF MAHARASHTRA	September 21, 2010
SANJAYKUMAR KIRANPAL SINGH Vs. STATE OF MAHARASHTRA	October 5, 2010
SANJEEV L TATUSKAR Vs. SECRETARY PUNE INSTITUTE OF COMPUTER TECH	April 22, 2010
SANJIV SHRIRAM BARBADE Vs. KUNBI SAHAKARI BANK LTD	December 6, 2010
SANKAPAKA LAXMAN BHOOMAIAH ALIAS BABU Vs. INTELLIGENCE OFFICER	November 29, 2010
SANKET TIMBER MART NAGPUR Vs. CONSERVATOR OF FOREST	February 11, 2010
SANT GADGEBABA ARTS COMMERCE AND SCIENCE JUNIOR COLLEGE MUKUNDWADI Vs. STATE OF MAHARASHTRA	March 9, 2010
SANTOSH Vs. RAMBHAU	July 26, 2010
SANTOSH ANANT RAUT Vs. PUKHARAJ CHOGMAL RATHOD	April 1, 2010
SANTOSH DATTATRAYA TAK Vs. STATE OF MAHARASHTRA	September 8, 2010
SANTOSH EKOBA SONAVANE Vs. STATE OF MAHARASHTRA	July 2, 2010
SANTOSH RAMCHANDRA NIKAM Vs. STATE OF MAHARASHTRA	January 11, 2010
SANWAL COAL CARRIERS Vs. WESTERN COALFIELDS LIMITED	August 26, 2010
SARASWAT CO OPERATIVE BANK LIMITED FORMERLY MARATHA MANDIR CO OPERATIVE BANK LIMITED Vs. MADAN S JHA	July 1, 2010
SARDESSAI ENGINEERING WORKS Vs. GOA COASTAL ZONE MANAGEMENT AUTHORITY MEMBER SECRETARY	October 19, 2010
SARGAM FOODS PVT LTD Vs. STATE OF MAHARASHTRA	July 8, 2010
SARIFUNISHA ABDUL HAMID IZAHAR Vs. SUNI KHAN HAYAT ALI KHAN	March 31, 2010
SARITA BABULALJI GUPTA Vs. INDIAN OIL CORPORATION LTD	January 21, 2010
SARITA GOPALKUMAR CHAND Vs. MADGU SITARAM RAMTEKE	July 13, 2010
SARITA NARENDRA SHAHU Vs. PUBLIC CO OPERATIVE HOUSHING SOCIETY LTD	January 13, 2010
SARITA RANGANATH HALDANKAR WIDOW OF RANGANATH JAGANATH HALDANKAR ALIAS RANGANATH JAGANATH NAIK HALDANKAR Vs. RASHILA SADANAND GOVENKAR WIFE OF SADANAND GOVENKAR AND NATIONAL INSURANCE CO LTD	October 18, 2010
SARITA VITHAL LOLIENKAR, SANJIV VITHAL LOLIENKAR AND PRASAD VITHAL LOLIENKAR Vs. SPECIAL LAND ACQUISITION OFFICER AND CHIEF ENGINEER, KONKAN RAILWAY CORPORATION LTD	November 22, 2010
SARJERAO MARUTI SATHE Vs. PRALHAD LAXMAN SATHE	February 11, 2010
SAROJA DHARMAPAL PATIL Vs. STATE OF MAHARASHTRA	October 12, 2010
SAROJA PARMESHWARAN Vs. PADMAKAR SITARAM BOLE	July 16, 2010
SATCHITANAND DAMODHAR NAIK Vs. LAXIMAN A BORDEKAR	March 22, 2010
SATE OF MAHARASHTRA Vs. RAJESH ALIAS AKASHSINGH	October 28, 2010
SATINATH Vs. STATE OF MAHARASHTRA	September 2, 2010
SATISH Vs. STATE OF MAHARASHTRA	August 24, 2010
SATISH ALIAS RAJENDRA HARBANS TIWARI Vs. STATE OF MAHARASHTRA	June 7, 2010
SATISH ALIAS RAJESH KANBARAO BALKHANDE Vs. UNION OF INDIA	May 7, 2010
SATISH ALIAS RAJU WAMAN KOLI Vs. STATE OF MAHARASHTRA	July 21, 2010
SATISH D CHAUDHARY Vs. NKGSB CO OP BANK LTD	November 25, 2010
SATISH HARIBHAU SAPATE Vs. PRESIDENT DISST SELECTION COMMITTEE	February 1, 2010
SATISH LAKHMICHAND BOTHRA Vs. DILIPKUMAR GHEVARCHAND LODHA	September 2, 2010
SATISH LAVU SINAI KUDCHADKAR & ORS Vs. LAND ACQUISITION OFFICER & ANR	June 7, 2010
SATISH RAMCHANDRA BAVBANDE Vs. STATE OF MAHARASHTRA	April 28, 2010
SATISH SOMA BHOLE Vs. STATE OF MAHARASHTRA	August 13, 2010
SATISHKUMAR KANTILAL DOSHI Vs. TARABAI ANANT NIMBKAR	May 7, 2010
SATKUNTALABAI SHESHRAO HARAL Vs. HASAN BABARAO HARAL	September 16, 2010
SATYABHAMA NARAYAN KORGAONKAR Vs. SPECIAL LAND ACQUISITION OFFICER	September 1, 2010
SATYANARAYAN PATHAK Vs. STATE OF MAHARASHTRA	October 25, 2010
SATYANARAYAN RAMSWARUP SHARMA Vs. SECRETARY MAHARASHTRA PUBLIC SERVICE CMMISSION MUMBAI	May 4, 2010
SATYANARAYAN RATHI Vs. BHARAT GLASS TUBE LTD.	April 29, 2010
SATYAPAL Vs. SANJAY	February 8, 2010
SATYAVATI RAMPRASAD RUIA Vs. MUNICIPAL CORPORTAION OF BRIHAN MUMBAI	July 14, 2010
SAU ANJANI SANJAY MANE Vs. LOKMANYA INDANE ASHTA	June 29, 2010
SAU ASHA SOPAN MAITHANE Vs. RAMKRUSHNA PUNJAJI WANARE	July 29, 2010
SAU KALPANA Vs. STATE OF MAHARASHTRA	September 21, 2010
SAU LATABAI BHAURAO PATIL Vs. ADDITIONAL COMMISSIONER NASHIK	May 5, 2010
SAU MANDA R THAORE Vs. RAMAJI GHANSHYAM THAORE	April 20, 2010
SAU MANGALA DILIP DAVKHAR Vs. SAU RANJANA RAJENDRA VADNERE	August 18, 2010
SAU REKHA RAMESH WARGHE Vs. TIRANDAS BANSI WANKHEDE	June 29, 2010
SAU SANGITA Vs. SOU SUREKHA	August 3, 2010
SAU VARSHA RAVINDRA ISAI Vs. SOU RAJASHRI RAJKUMAR CHAUDHARI	December 22, 2010
SAU. REKHA W/O. UTTAM MONDHE Vs. STATE OF MAHARASHTRA	August 2, 2010
SAURABH ANIL REDIJ Vs. STATE OF MAHARASHTRA	April 7, 2010
SAUROHINI PATIL Vs. SATISH S/O DASHRATH PATIL	June 28, 2010
SAVITA Vs. DIVISIONAL CONTROLLER MAHARASHTRA STATE ROAD TRANSPORT CORPORATION	October 4, 2010
SAVITA JYOTIBA DEMBALKAR Vs. STATE OF MAHARASHTRA	December 13, 2010
SAVITRABAI Vs. KOKILABAI	February 11, 2010
SAVITRIBAI VISHNUPATI VASKE Vs. FARUK ABDULRAHIM PATEL	June 24, 2010
SAWAIVIR SADASSIVA Vs. DEPUTY COLLECTOR AND S D O L A O	July 29, 2010
SAYED AKBAR Vs. DHONDIBA	October 29, 2010
SAYED ANWAR GAFFAR Vs. ADMINISTRATOR AND DIVISIONAL	July 14, 2010
SAYED SALAM GAFOOR PIRJADE Vs. SHAIKH GULAB NABEE HUSSEIN	November 29, 2010
SAYYAD KASAM IMAM Vs. SHAIKH IBRAHIM ABDUL RAHIMAN AND ANR.	April 21, 2010
SAYYED FIROZ SAYYED ISMAIL Vs. STATE OF MAHARASHTRA	December 14, 2010
SCHERING CORPORATION Vs. UNITED BIOTECH P LTD	October 8, 2010
SEBASTIANA ESCOLASTICA BEATRIZ NUNES MENDONCA ALIAS BEATRIZ MENDONCA Vs. RAVALNATH BUILDERS	April 16, 2010
SEBASTIAO PALHA Vs. STATE THROUGH PUBLIC PROSECUTOR	December 23, 2010
SEBASTIAO PAULO FERNANDES Vs. FILOMENA FERNANDES	August 4, 2010
SECRETARY TO GOVERNMENT Vs. BALIRAM KAWADUJI SHIVARHUKE	February 1, 2010
SEEMA Vs. STATE OF MAHARASHTRA	November 30, 2010
SEETARAM GANPAT RANDALE Vs. OIL AND NATURAL GAS COMMISSION OF INDIA	June 15, 2010
SETH BANKATLAL MALOO S B M INDUSTRIES PVT LTD Vs. SUPERINTENDENT ENGINEER NRC	April 21, 2010
SEVERN TRENT WATER PURIFICATION Vs. CHLORO CONTROLS INDIA PRIVATE LTD	March 4, 2010
SHABBIR ABDUL RAHMAN SHAIKH Vs. PARNERKAR NAGARI SAHAKARI PATHSANSTHA MARYADIT	June 15, 2010
SHABEER MOHAMAD AENAPURE Vs. BHAIRAO SHRIPAD NATEKAR	August 13, 2010
SHAH NANJI NAGSI EXPORTS PVT LTD Vs. UNION OF INDIA	March 3, 2010
SHAHEEN Vs. STATE OF MAHARASHTRA	July 29, 2010
SHAIK ABDUL RAHIM, SON OF ABDUL RAHIM Vs. CHIEF OFFICER, CURCHOREM-CACORA MUNICIPAL COUNCIL	December 6, 2010
SHAIKH ABDULLAH S/O.BAHAUDDIN Vs. SHAIKH ISMAIL S/O.SK.HABIB	March 18, 2010
SHAIKH ARIF SHABBIR Vs. LAXMIBAI BHAGWANRAO DIVEKAR	May 7, 2010
SHAIKH BARKATULLAH HUSSEIN Vs. MUSLIM EDUCATION COMMITTEE	October 1, 2010
SHAIKH FATEH MOHAMMED MOHD RAZA Vs. KAMLESH SOMNATH YADAV	July 29, 2010
SHAIKH FEROZ Vs. STATE OF MAHARASHTRA	September 29, 2010
SHAIKH IQBAL Vs. STATE OF MAHARASHTRA	September 28, 2010
SHAIKH ISAK Vs. STATE OF MAHARASHTRA	November 15, 2010
SHAIKH KHALED Vs. STATE OF MAHARASHTRA	July 27, 2010
SHAIKH MAHBOOB ALIAS QUADEER Vs. KISHOR BENEFICIAL TRUST	March 17, 2010
SHAIKH MOHAMMAD SHARIF Vs. SHAIKH MOHAMMAD ALI	August 10, 2010
SHAIKH SALIM RAMZAN Vs. ASHOK BENIRAM KOTHAWADE	October 5, 2010
SHAIKH UMER HYDER PHULERI Vs. STATE OF MAHARASHTRA	March 11, 2010
SHAIKH YUNUS S/O SK. NOOR Vs. STATE OF MAHARASHTRA THROUGH THE SECRETARY HOME DEPARTMENT	September 6, 2010
SHAIKH ZAKIR SHAIKH NASIR Vs. STATE OF MAHARASHTRA	July 5, 2010
SHAILA PRADEEP PATIL Vs. STATE OF MAHARASHTRA	February 2, 2010
SHAILAJA KAMALAKAR LIMAYE AND ORS Vs. NILKANTH GANESH PETHE AND ORS	March 25, 2010
SHAKUNTALA BHARAT KACHARE Vs. SUBHASH PRATAPRAO CHAVAN	June 7, 2010
SHAKUNTALA JAGDISH GHENGAT Vs. MUNICIPAL CORPORATION JALGAON	September 15, 2010
SHAKUNTALABAI NAVALKISHOR KOTHARI Vs. STATE OF MAHARASHTRA	April 19, 2010
SHAMKUNWAR RAMESHLAL JAISWAL Vs. STATE OF MAHARASHTRA	May 4, 2010
SHAMSUNDAR VASSUDEO KAMAT Vs. STATE OF GOA	January 7, 2010
SHAMSUNDAR YASHWANT MORE Vs. STATE OF MAHARASHTRA	July 13, 2010
SHAMSUNDER VASSUDEO KAMAT Vs. STATE OF GOA	January 15, 2010
SHANKAR ALIAS SATYANNA MALAYYA GOPI Vs. STATE OF MAHARASHTRA	July 12, 2010
SHANKAR BABANI HALARNKAR Vs. SHARAYU KAUTHANKAR	August 23, 2010
SHANKAR MARUTI BAMNE Vs. STATE OF MAHARASHTRA	September 23, 2010
SHANKARLAL GOVINDRAM GUNWANI Vs. STATE OF MAHARASHTRA	June 25, 2010
SHANKARLAL S/O JAINARAYAN CHANDAK Vs. STATE OF MAHARASHTRA	June 8, 2010
SHANKARRAO BABURAO PANHALKAR Vs. STATE OF MAHARASHTRA	January 27, 2010
SHANKARRAO NARAYANRAO JADHAV Vs. STATE OF MAHARASHTRA	October 14, 2010
SHANTABAI Vs. AKOLA DISTRICT CENTRAL CO OPERATIVE BANK LTD	October 22, 2010
SHANTABAI Vs. STATE OF MAHARASHTRA	October 29, 2010
SHANTABAI BHAGWAN PATIL Vs. BHAGWAN REVANAND PATIL	February 9, 2010
SHANTARAM RAIKAR Vs. STATE OF GOA	April 5, 2010
SHANTI DEVI HALWAI Vs. STATE	August 2, 2010
SHANTILAL DNYANU JADHAV Vs. COMMISSIONER OF POLICE	March 10, 2010
SHANTILAL JUGRAJ KAVEDIA Vs. VIJAYRAJ MANDANRAJ KAVEDIA	February 15, 2010
SHANTILAL KHUSHALDAS AND BROTHERS PVT LTD Vs. RADHA NANDLAL KARLO	June 9, 2010
SHANTINATH S PATIL Vs. STATE OF MAHARASHTRA	August 16, 2010
SHANU THULO VELIP Vs. SUKDO PUNO VELIP	August 11, 2010
SHAPOORJI PALLONJI & CO. LTD. Vs. COMMISSIONER OF C. EX., PUNE-I	October 20, 2010
SHARAD Vs. FOREST DEVELOPMENT CORPORATION	November 16, 2010
SHARAD BHAGWAT JOSHI Vs. BHAGWAT PUROSHOTTAM JOSHI	October 6, 2010
SHARAD DINKAR PACHKHEDE Vs. GROUND WATER SURVEY AND DEVELOPMENT AGENCY	March 11, 2010
SHARAD GUNO NAIK D/O PURSHOTTAM NAIK W/O GUNO NAIK Vs. DIWAKAR NARAYAN GAUNS DESSAI AND NATIONAL INSURANCE COMPANY LTD	November 26, 2010
SHARAD JHUNJHUNWALA Vs. COMPUAGE INFOCOM LIMITED	April 27, 2010
SHARAD KONDIBA WALKE Vs. STATE OF MAHARASHTRA	January 5, 2010
SHARAN P KHANNA Vs. OIL AND NATURAL GAS CORPORATION LTD AND ANOTHER	November 29, 2010
SHARAN P KHANNA Vs. OIL AND NATURAL GAS CORPORATION LTD	July 29, 2010
SHARDA SITARAM GEDAM Vs. STATE OF MAHARASHTRA	June 30, 2010
SHARDA W/O PURUSHOTTAM CHORE Vs. STATE OF MAHARASHTRA	July 19, 2010
SHASHIKANT GULABCHAND BORA AND ETC Vs. STATE OF MAHARASHTRA	July 21, 2010
SHASHIKANT VASUDEV MAHALE Vs. MADHUKAR VASUDEV MAHALE	March 15, 2010
SHASHIKANT YESHWANT LIMAYE Vs. CHINTAMAN VINAYAK KOLHATKAR	July 2, 2010
SHEETAL PRAKASH PAI NEE VIJAYA BHANGUI Vs. PRAKASH RAMNATH PAI	November 26, 2010
SHEIKH CAMRUDDIN ALIAS XEQUE CAMRUDIN Vs. ZARINABI SHEIKH CAMRUDDIN ALIAS ZARINA BEGAUN	August 31, 2010
SHEIKH JALIL SHIEKH ISMAIL Vs. STATE OF MAHARASHTRA	March 12, 2010
SHEIKH SAID SHEIKH NAJIR Vs. STATE OF MAHARASHTRA	September 27, 2010
SHEKHAR NARAYAN SHETTY Vs. STATE OF MAHARASHTRA	January 27, 2010
SHEKHAR SADANAND GHORTANE Vs. SAVITA MAHADEO GAIKWAD	January 18, 2010
SHEKHAR SHIVDAS MAHIRE Vs. SARIKABAI SHEKHAR MAHIRE	April 13, 2010
SHELKE BEVARAGES PVT LTD Vs. RASIKLAL MANIKCHAND DHARIWAL	March 29, 2010
SHEOPURARI SINGH Vs. COAL INDIA LTD	March 5, 2010
SHERSINGH Vs. SARDAR JEEWANSINGH	May 7, 2010
SHERSINGH HIRASINGH FAUJI Vs. SARDAR JEEWANSINGH AYASINGH SAHOO	February 10, 2010
SHESHARAO KRISHNARAO UMREDKAR Vs. H K PANDE	March 10, 2010
SHESHRAO S/O.DASHRATH DABHADE Vs. STATE OF MAHARASHTRA	July 20, 2010
SHIKSHAN PRASARAK MANDAL Vs. DIRECTOR HIGHER EDUCATION	May 7, 2010
SHIKSHAN PRASARAK MANDAL Vs. STATE INFORMATION COMMISSIONER	August 10, 2010
SHIRISH H GARG Vs. NIDHI GARG	November 16, 2010
SHIRISH HARSHAVADAN SHAH Vs. DEPUTY DIRECTOR, E D	January 28, 2010
SHIRISH P SHAH Vs. ARUN POPATLAL SHAH	April 16, 2010
SHIRLEY VICTORIA MENEZES Vs. RAYMOND DE SOUZA	October 4, 2010
SHISHUPAL NATTHUJI PATLE Vs. PRAFUL MANOHARBHAI PATEL	April 29, 2010
SHITAL BABURAO CHAUDHARY Vs. STATE OF MAHARASHTRA	January 25, 2010
SHIV GANGA TRANSPORT PRIVATE LIMITED Vs. PRESIDENT OF INDIA THROUGH THE COMMANDANT	March 10, 2010
SHIV MANDHUKAR GIRI Vs. STATE OF MAHARASHTRA	March 25, 2010
SHIV SON OF KISANLAL KATARE Vs. STATE OF MAHARASHTRA	September 28, 2010
SHIV-VANI OIL AND GAS EXPLORATION SERVICES LTD Vs. C C I	January 27, 2010
SHIVA TRADING CORPORATION AND ORS Vs. ASHOK AGARWAL	August 17, 2010
SHIVAJI Vs. MAHARASHTRA STATE ROAD TRANSPORT CORPORATION	June 23, 2010
SHIVAJI Vs. STATE OF MAHARASHTRA	November 30, 2010
SHIVAJI ALIAS SHIVA SHRIMANT SONAWANE Vs. STATE OF MAHARASHTRA	February 17, 2010
SHIVAJI ASHRUBA JAIBHAYE Vs. STATE OF MAHARASHTRA	February 23, 2010
SHIVAJI BABURAO BHABAD ALIAS BHAWAD Vs. ALKA	January 14, 2010
SHIVAJI BHAGOJI MALI Vs. STATE OF MAHARASHTRA	February 18, 2010
SHIVAJI PANDURANG CHIKANE Vs. STATE OF MAHARASHTRA	February 2, 2010
SHIVAJI RAMRAO ADMULWAD Vs. STATE OF MAHARASHTRA	June 29, 2010
SHIVAJI SAHEBRAO PATOLE Vs. STATE OF MAHARASHTRA	March 5, 2010
SHIVAJI SAKHARAM BHUMRE Vs. STATE OF MAHARASHTRA	December 6, 2010
SHIVAM ENGINEERS AND SHYPWRIGHTS PVT LTD Vs. SHREE SAGAR STEVEDORES	July 16, 2010
SHIVANANDA BASAVANAPPA KONAPURE Vs. VISHWANATH TATYA KOLI	July 6, 2010
SHIVANI DEVELOPERS Vs. CHIEF OFFICER	April 12, 2010
SHIVAPPA MALLAPPA ISAPURE Vs. GANPAT MALLAPPA ISAPURE	January 28, 2010
SHIVDAS GOPI USAPKAR AND ORS Vs. DIRECTOR, DIRECTORATE OF MUNICIPAL ADMINISTRATION/URBAN DEVELOPMENT AND ORS	December 2, 2010
SHIVKANT Vs. GRAMSEVAK GRAMPANCHAYAT OFFICE	April 6, 2010
SHIVKUMAR ALIAS SHIWALAMAL NARUMAL CHUGWANI Vs. STATE OF MAHARASHTRA	June 21, 2010
SHIVRAJ KASHINATHAPPA GANDGE Vs. STATE OF MAHARASHTRA	August 18, 2010
SHIVRAJ LAXMAN BHUJBALE AND OTHERS Vs. MUKESH MOHANBHAI PATEL AND OTHERS	June 22, 2010
SHIVRAM DADABHAU PAPAL Vs. STATE OF MAHARASHTRA AND OTHER	October 27, 2010
SHIVRAM GANBA NAIK GAONKAR AND ORS Vs. SPECIAL LAND ACQUISITION OFFICER, K R C L AND ORS	October 15, 2010
SHIVRAM KISAN GUNJAL Vs. RAMESH VISHWANATH GUNJAL	April 16, 2010
SHIVSHAHI PUNARVASAN PRAKALP LTD. Vs. UNION OF INDIA (UOI) AND ORS.	January 5, 2010
SHIWANAND BHAGWANRAO KULKARNI Vs. STATE OF MAHARASHTRA	September 23, 2010
SHREE AMBIKA TRADING CORPORATION Vs. STATE OF MAHARASHTRA	February 25, 2010
SHREE RAJASTHAN TEXCHEM LTD Vs. UNION OF INDIA	March 2, 2010
SHREE RAM MILLS LTD Vs. COURT RECEIVER HIGH COURT MUMBAI	September 16, 2010
SHREE VITTHAL SAHAKARI SAHAKAR KARKHANA LTD Vs. WADIKUROLI VIVIDH KARYAKARI SEVA SOCIETY LTD	June 29, 2010
SHRI ANDREW FERNANDES Vs. PANDURANG DATTA CHODANKAR AND ORS.	March 10, 2010
SHRI DATE TANAJI HONAJI Vs. SECRETARY STATE OF MAHARASHTRA TRIBAL DEVELOPMENT DEPARTMENT	April 29, 2010
SHRI EDGAR FRANCISCO VALLES Vs. DEPUTY COLLECTOR, SUB	September 17, 2010
SHRI GANPATI PANCHAYATAN SANSTHAN TRUST Vs. UNION OF INDIA	July 16, 2010
SHRI JETHMAL FAUJIMAL SONI Vs. INCOME TAX APPELLATE TRIBUNAL	April 12, 2010
SHRI NANDGOPAL KUDCHADKAR Vs. GOA TOURISM DEVELOPMENT CORP LTD	April 29, 2010
SHRI RAGHUNATH VOIKUNTH P. SHASTRI AND ORS. Vs. SPECIAL LAND ACQUISITION OFFICER, SOUTH GOA AND ANR.	September 17, 2010
SHRI SHIVAJI HIGH SCHOOL AND JUNIOR COLLEGE Vs. RAJU ALIAS LAXMAN GADEKAR	April 27, 2010
SHRI WARANA SAHAKARU DUDHA UTPADAK PRAKRIYA SANGH LIMITED Vs. TANAJI BAPURAO TELLI	April 16, 2010
SHRIDHAR Vs. STATE OF MAHARASHTRA	July 16, 2010
SHRIDHAR ANANT PRABHU GAONKAR Vs. SUBHASH BODKO NAIK	September 2, 2010
SHRIDHAR LAXMAN CHENNURI Vs. UNION OF INDIA	July 6, 2010
SHRIDHAR MORESHWAR THAKUR Vs. STATE OF MAHARASHTRA	October 4, 2010
SHRIDHAR RAMA PRABHU CHODNEKAR Vs. CHIEF OFFICER	April 12, 2010
SHRIDHAR S/O GOPAL DONGRE Vs. CHIEF EXECUTIVE OFFICER ZILLA PARISHAD OSMANABAD	May 5, 2010
SHRIKANT CHAHAKAR Vs. STATE OF MAHARASHTRA	April 8, 2010
SHRIKANT NARAYAN KULKARNI Vs. STATE OF MAHARASHTRA	July 9, 2010
SHRIKANT NILKANTRAO SHINGOKAR Vs. GEETANJALI W/O SHRIKANT SHINGOKAR	April 6, 2010
SHRIKANT SHAMBU VOLVOIKAR Vs. NARENDRA PANDU CHATIM	March 17, 2010
SHRIKANT TUKARAM BORADE Vs. STATE OF MAHARASHTRA	December 9, 2010
SHRIKANT VISHNU GAONKER Vs. GOA MEAT COMPLEX LTD	September 30, 2010
SHRIKISAN ALIAS SHRIKRISHNA MAHADEORAO JAPULKAR Vs. STATE OF MAHARASHTRA	June 8, 2010
SHRIKRISHNA WASUDEO DHAGE Vs. SHIVCHARAN ALIAS TRIMBAKRAO KALNE	February 15, 2010
SHRIMANT S/O SHRIPATI MUNDHE Vs. STATE OF MAHARASHTRA	March 11, 2010
SHRIMATI SHRIPAD PRABHU DINDIBAGKAR Vs. SPECIAL LAND ACQUISITION OFFICER	June 21, 2010
SHRIMATI VISHWANATH ACHARYA Vs. SPECIAL LAND ACQUISITION OFFICER	October 6, 2010
SHRINATH MARUTI REDDY Vs. STATE OF MAHARASHTRA	August 2, 2010
SHRINIVASAN RANGANATHAN Vs. AIR INDIA LTD	March 9, 2010
SHRINIWAS Vs. ZILLA PARISHAD, CHANDRAPUR	January 27, 2010
SHRIPATI GANPATI JADHAV Vs. CHANDRAKANT GANPATI JADHAV	November 23, 2010
SHRIPATI HARI BARKALE Vs. STATE OF MAHARASHTRA	June 7, 2010
SHRIPRAKASH CHANDMAL BORA Vs. MUTYAL VILAS RAMBAU	June 11, 2010
SHRIRAM CITY UNION FINANCE LTD Vs. SUDAM GOVIND SATPUTE	December 8, 2010
SHRIRAM GANGARAM GUPTA Vs. VEEKAY BUILDERS ASSOCIATES	March 25, 2010
SHRIRAM RADHAKISAN AGRAWAL Vs. CHANDRABAI W/O SHAMLAL	April 29, 2010
SHRIRAM TUKARAM AVATADE Vs. RAMRAO UDAJI KHADASE	June 18, 2010
SHUBHAM PLYWOOD Vs. SHUBHAM PLYWOOD PARK	February 23, 2010
SHUBHANGI ANIL GAWANDE Vs. ADDITIONAL COLLECTOR	January 28, 2010
SHUBHANGI NARAYANRAO YADAV Vs. SHIVAJI UNIVERSITY	April 28, 2010
SHUDDHODHAN ALIAS DASHRATH GANVIR Vs. MEMBER INDUSTRIAL COURT	April 8, 2010
SHUDHIR Vs. STATE OF MAHARASHTRA	July 2, 2010
SHWETA KESARINATH SHIVDIKAR Vs. STATE OF MAHARASHTRA	January 11, 2010
SHYAM CHETANDAS BAJAJ Vs. VISHAL S/O JAWAHAR DUBEY	April 26, 2010
SHYAM KESHAVRAO RAKHONDE Vs. PANJAJKUMAR NIRAJKUMAR	April 21, 2010
SHYAMRAO ALIAS NARAYANRAO BORGHARE Vs. NARENDRAMAL ALIAS MISHRIMAL BAFNA	February 16, 2010
SHYAMSUNDAR Vs. LOKESH CHANDRA	December 22, 2010
SHYAMSUNDER RAMBAHOR TIWARI Vs. PRAMILABAI	July 15, 2010
SI GROUP INDIA LTD Vs. ASST COMMISSIONER OF INCOME TAX RANGE	June 10, 2010
SICOM LTD Vs. STATE OF MAHARASHTRA	March 18, 2010
SIDDHESH GUNO NAIK CHOPDEKAR Vs. DEPUTY COLLECTOR AND LAND ACQUISITION OFFICER	July 30, 2010
SIDDHU ALIAS SIDDHARTH RAMESH JANMEJAY Vs. STATE OF MAHARASHTRA	October 20, 2010
SIEMENS LTD Vs. MUMBAI RAILWAY VIKAS CORPORATION LTD	December 7, 2010
SIEMENS LTD Vs. THEIR EMPLOYEES REPRESENTED	April 16, 2010
SIKHANDAR KHAN RASHID KHAN Vs. ANSAR BAIG SABDAR BAIG	July 8, 2010
SIMA HOTELS AND RESORTS LTD Vs. DUGAL PROJECTS DEVELOPMENTS CO PVT LTD	October 6, 2010
SINGH SHAMSHER RAMBAHAL Vs. ELECTION COMMISSIONER	August 24, 2010
SITABAI NARAYANRAO DESHMUKH Vs. STATE OF MAHARASHTRA	March 29, 2010
SITARAM Vs. STATE OF MAHARASHTRA	June 11, 2010
SITARAM Vs. STATE OF MAHARASHTRA	September 16, 2010
SITARAM NATHA MORE Vs. STATE OF MAHARASHTRA	June 17, 2010
SITARAM SON OF MAHAGU BANDABUCHE Vs. ASHOK SON OF GOPALRAO BHONGADE	June 22, 2010
SK AYYUB SK KARIM Vs. STATE OF MAHARASHTRA	September 1, 2010
SKIL INFRASTRUCTURE LIMITED Vs. STATE INFORMATION COMMISSIONER	September 14, 2010
SKODA AUTO INDIA PVT LTD Vs. UNION OF INDIA	February 25, 2010
SKOL BREWERIES LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX RANGE	March 8, 2010
SLUGS INDIA LTD. Vs. COMMISSIONER OF C. EX.	October 12, 2010
SMALL SCALE ENTREPRENEURS ASSOCIATION Vs. STATE OF MAHARASHTRA	July 8, 2010
SMITA Vs. SURYAKANT SADASHIV ARADE	March 9, 2010
SMITA NITIN KANNAMWAR Vs. UMADEVI YASHWANTRAO GAWANE	January 25, 2010
SMITA VAIBHAV MULAY Vs. UNION OF INDIA	February 26, 2010
SMT. SAVITA MORAJKAR Vs. GANBA FATI FAL DESSARI	September 29, 2010
SOCIAL SOCIETY MORBA Vs. PRINCIPAL SECRETARY	September 7, 2010
SOCIEDADE DE FORMENTO INDUSTRIAL P LTD Vs. ASSISTANT COMMISSIONER OF INCOME-TAX	May 7, 2010
SOMAYYA S BHANDARI Vs. ORIENTAL RUBBER INDUSTRIES LTD	June 24, 2010
SOMNATH Vs. ATANASIO	July 21, 2010
SONALAXMI MACHHIMAR SAHAKARI SOC LTD Vs. STATE OF MAHARASHTRA	September 8, 2010
SONAT KUMAR KONTAK AND HIS WIFE Vs. ANTONIO DOURADO	July 16, 2010
SONOBA VISHNU GAUNKAR Vs. LAND ACQUISITION OFFICER	April 5, 2010
SONU BABU PIVAL Vs. STATE OF MAHARASHTRA	November 30, 2010
SONU MAHADEO CHAVAN Vs. PUNE MUNICIPAL TRANSPORT	June 14, 2010
SONU VITHU GAUNS Vs. TUKARAM MAHADEV GAUNS	November 22, 2010
SOPANRAO ONKARRAO SATHE Vs. STATE OF MAHARASHTRA	August 17, 2010
SOPANRAO ONKARRAO SATHE Vs. STATE OF MAHARASHTRA	July 15, 2010
SOU HIRKAN UDDHAV SHINDE Vs. STATE OF MAHARASHTRA	January 28, 2010
SOUREN CHANDER ALIMCHANDANI Vs. CHANDER RUPCHAND ALIMCHANDANI	December 16, 2010
SOVIND CHANDEWAR Vs. KETKI CHANDEWAR	March 12, 2010
SOW PRATIBHA Vs. ADDITIONAL COLLECTOR	April 16, 2010
SPACEWOOD FURNISHERS PVT LTD Vs. DESIGNATED AUTHORITY	March 23, 2010
SPANCO LIMITED Vs. A2Z MAINTENANCE AND ENGINEERING SERVICES LIMITED	September 1, 2010
SPECIAL LAND ACQUISITION OFFICER Vs. JOSE ORTENSE DSOUZA	August 24, 2010
SPECIAL LAND ACQUISITION OFFICER Vs. VITHAL RAGHOBA PRABHU MAMBRE	August 24, 2010
SPECIAL LAND ACQUISITION OFFICER Vs. CECELIA NORONHA	September 16, 2010
SPECIAL LAND ACQUISITION OFFICER Vs. KRISHNABAI ABASAHEB RANE	July 20, 2010
SPECIAL LAND ACQUISITION OFFICER Vs. ULHAS GOVIND BHAGAT	October 8, 2010
SPECIAL LAND ACQUISITION OFFICER Vs. KAMAL LAXMAN FAL DESSAI	October 8, 2010
SPECIAL LAND ACQUISITION OFFICER Vs. MILAGRINA PEREIR E XAVIER	October 7, 2010
SPECIAL LAND ACQUISITION OFFICER Vs. ANANDRAO G S KENKRE	October 7, 2010
SPECIAL LAND ACQUISITION OFFICER Vs. RAJANIKANT PAI ANGLE	October 22, 2010
SPECIAL LAND ACQUISITION OFFICER Vs. DURGA BHIKU NADKARNI AND ORS	August 13, 2010
SPECIAL LAND ACQUISITION OFFICER Vs. COFRE DE NOSSA SRA DE BOA MORTE SANTAS ALMAS DA IGREJA DE MAJORDA	March 9, 2010
SPECIAL LAND ACQUISITION OFFICER Vs. COFRE DE NOSSA SRA DE MAE DE DEUS MAJORDA CHURCH	March 10, 2010
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SPECIAL LAND ACQUISITION OFFICER AND CHIEF ENGINEER, KONKAN RAILWAY CORPORATION LTD Vs. MANUELA FARIA ROADRIGUES	October 15, 2010
SPECIAL LAND ACQUISITION OFFICER AND CHIEF ENGINEER, KONKAN RAILWAY CORPORATION LTD Vs. JULIA PEREIRA ANDRADE	October 15, 2010
SPECIAL LAND ACQUISITION OFFICER AND CHIEF ENGINEER, KONKAN RAILWAY CORPORATION LTD Vs. MAHADEV RAGHUVIR PRABHUDESSAI	October 14, 2010
SPECIAL LAND ACQUISITION OFFICER AND CHIEF ENGINEER, KONKAN RAILWAY CORPORATION LTD Vs. PEDRINA FERNANDES	November 30, 2010
SPECIAL LAND ACQUISITION OFFICER AND EXECUTIVE ENGINEER Vs. CONFIRE DE MONTE PEIDADE OF HOLY SPIRIT CHURCH	October 21, 2010
SPECIAL LAND ACQUISITION OFFICER AND ORS Vs. RAMA GOVIND RAUT	November 22, 2010
SPECIAL LAND ACQUISITION OFFICER SALAULIM IRRIGATION PROJECT Vs. EXECUTIVE ENGINEER WORKS DIVISION VI R B P W D	August 13, 2010
SPECIAL LAND ACQUISITION OFFICER, (S I P ) AND ORS Vs. AGNES BENEDITA FERNANDES	October 26, 2010
SPECIAL LAND ACQUISITION OFFICER, KONKAN RAILWAY CORPORATION LIMITED AND CHIEF ENGINEER, KONKAN RAILWAY CORPORATION LTD Vs. MARIA COUTINHOE GAMA	October 14, 2010
SPECIAL LAND ACQUISITION OFFICER, KRCL AND CHIEF ENGINEER, KONKAN RAILWAY CORPORATION LTD Vs. MOHANDAS BHICU BHAT	October 14, 2010
SPECTRUM ESTATES PVT LTD Vs. CHARKOP GAGAN VIHAR CHS LTD	March 2, 2010
SPL LAND ACQUISITION OFFICER Vs. COMMUNIDADE OF VERNA	June 22, 2010
SPORTS AND LEISURE APPAREL LTD. Vs. BANSI MALL MANAGEMENT CO. PVT. LTD. AND ORS.	March 23, 2010
SRI BALAJI AGENCIES PVT LTD Vs. SAMUDRA ROPES PVT LTD	September 2, 2010
SRINIWAS BABULAL Vs. RAMAKANT	October 15, 2010
STAR INDIA PRIVATE LTD Vs. UNION OF INDIA	December 16, 2010
STAR INDIA PVT LTD Vs. RICHARD CABLE NETWORK	July 9, 2010
STAR TRADING CO. Vs. DY. COMMR. OF CENTRAL EXCISE	August 31, 2010
STATE Vs. PRITIKA BORKAR	February 2, 2010
STATE Vs. SELVOM ATHISAVEM	August 2, 2010
STATE Vs. GOPAL GANESH SHETGAONKAR	August 25, 2010
STATE Vs. PANDURANG GAONKAR	July 6, 2010
STATE Vs. RAMSANHE BHARDWAJ ALIAS AMAR RAJBHAR	June 30, 2010
STATE BANK OF INDIA Vs. JIGISHABEN B SANGHAVI	December 8, 2010
STATE BANK OF INDIA Vs. LAXMIKANT VITHAL PALEKAR	June 16, 2010
STATE OF GOA Vs. SARA DA COSTA	April 7, 2010
STATE OF GOA Vs. SHANKAR D NADKARNI	August 30, 2010
STATE OF GOA Vs. PROTO FERNANDES	August 26, 2010
STATE OF GOA Vs. LIDIA BARBOSA	August 27, 2010
STATE OF GOA Vs. SONNY CORREIA	October 20, 2010
STATE OF GOA Vs. LAXMIKANT D NAIK KARMALI	October 14, 2010
STATE OF GOA Vs. MARIA HAYDE SOFIA DE MEMINO JESUS GRACIAS FERNANDES	October 6, 2010
STATE OF GOA Vs. CHANDRA KANT RAMA GAWANDI	February 16, 2010
STATE OF GOA Vs. FERNANDO ABRANCHES	January 12, 2010
STATE OF GOA Vs. RAMABAI P NADKARNI	March 3, 2010
STATE OF GOA Vs. SURESH L NAIK CHOPDEKAR	March 4, 2010
STATE OF GOA Vs. FR ANTONIO FIGUEREDO	September 24, 2010
STATE OF GOA Vs. DEV, CHANDRESHWAR BHUTNATH DEVASTHAN	October 21, 2010
STATE OF GOA Vs. BINDIYA M VERLEKAR	October 15, 2010
STATE OF GOA AND ORS Vs. JACINTO M F RODRIGUES	October 19, 2010
STATE OF GOA THROUGH THE DEPUTY COLLECTOR AND LAND ACQUISITION OFFICER AND DIRECTOR OF SPORTS AND YOUTH, AFFAIRS Vs. JOSE PEDRO COUTINHO	June 25, 2010
STATE OF GOA THROUGH THE DY COLLECTOR AND SDO AND THE EXECUTIVE ENGINEER, WORKS DIVISION XVIII (R), PWD Vs. INDIRABAI VENKATESH BHAT DHAVALIKAR	October 15, 2010
STATE OF GOA, THROUGH THE DY COLLECTOR AND SDO AND THE DIRECTOR OF HEALTH SERVICES Vs. JAISINGRAO A RANE AND ORS	October 18, 2010
STATE OF KERALA Vs. OFFICIAL LIQUIDATOR OF POYSHA INDUSTRIAL COMPANY LTD	August 11, 2010
STATE OF MAHARASHTRA Vs. GRAMDEVI KALBHAIRAV SANSTHAN	August 6, 2010
STATE OF MAHARASHTRA Vs. BHASKAR BHIKAJI WAGH	August 3, 2010
STATE OF MAHARASHTRA Vs. PRAGYASINH CHANDRAPALSINH THAKUR	July 19, 2010
STATE OF MAHARASHTRA Vs. KAMLAKAR TANAJI SHINDE	September 7, 2010
STATE OF MAHARASHTRA Vs. JAYANTILAL LAXMICHAND AND SONS BOMBAY	August 16, 2010
STATE OF MAHARASHTRA Vs. PRATAPRAO ALIAS MAHESH BABAN BHOSALE	September 20, 2010
STATE OF MAHARASHTRA Vs. MANOJ PRABHAKAR LOHAR	October 1, 2010
STATE OF MAHARASHTRA Vs. BHIKAJI ANANDRAO PAWAR	April 9, 2010
STATE OF MAHARASHTRA Vs. PAPPU SURESH SALVE ALIAS SUNIL BHARAT JADHAV	April 13, 2010
STATE OF MAHARASHTRA Vs. MAROTI NAMDEO SHRIRAME	March 30, 2010
STATE OF MAHARASHTRA Vs. KAVITA PRAVIN TILWANI	April 13, 2010
STATE OF MAHARASHTRA Vs. BABAN KISAN KULVADE	June 15, 2010
STATE OF MAHARASHTRA Vs. ROHAN PUSHPRAJ FANASGAONKAR	May 7, 2010
STATE OF MAHARASHTRA Vs. GOVIND MHATARBA SHINDE	May 7, 2010
STATE OF MAHARASHTRA Vs. ISHAN VASANT DESHMUKH ALIAS PRASAD VASANT KULKARNI	June 28, 2010
STATE OF MAHARASHTRA Vs. DEEPAK BABUDAS VAISHNAV	October 5, 2010
STATE OF MAHARASHTRA Vs. KRUSHNA RAGHUNATH MADAVI	October 15, 2010
STATE OF MAHARASHTRA Vs. SAMPAT BABSO KALE	October 13, 2010
STATE OF MAHARASHTRA Vs. AJAY BHIMRAO PAWAR	October 12, 2010
STATE OF MAHARASHTRA Vs. YUVRAJ	October 26, 2010
STATE OF MAHARASHTRA Vs. SAJJAD ALI MOHAMMAD	October 15, 2010
STATE OF MAHARASHTRA Vs. SADASHIV MAROTI DOKE	November 30, 2010
STATE OF MAHARASHTRA Vs. RAMA RANGNATH TAMBE	November 30, 2010
STATE OF MAHARASHTRA Vs. SHRIKRISHNA JAGANNATH LASKHARE	December 2, 2010
STATE OF MAHARASHTRA Vs. JUBEDABEE ALIAS CHANDEWALI BABLU ALI	November 22, 2010
STATE OF MAHARASHTRA Vs. AMALIO SIMOES KHANDWALLA APTS	November 22, 2010
STATE OF MAHARASHTRA Vs. SACHIN S HUNDEKARI	October 29, 2010
STATE OF MAHARASHTRA Vs. BABU ALIAS RAVINDRA SURESH KAMBLE	December 10, 2010
STATE OF MAHARASHTRA Vs. SHOBHA GANESH GAIKWAD	December 7, 2010
STATE OF MAHARASHTRA Vs. SANJAY EKNATH INGLE	December 16, 2010
STATE OF MAHARASHTRA Vs. SUNIL	December 15, 2010
STATE OF MAHARASHTRA Vs. IRFAN S/O MUSTAFA SHAIKH & OTHERS	November 15, 2010
STATE OF MAHARASHTRA Vs. BHARAT PETROLEUM CORPORATION LTD	April 20, 2010
STATE OF MAHARASHTRA Vs. RAJANI PRABHAKAR BHOIR	May 4, 2010
STATE OF MAHARASHTRA Vs. MEDHA PRASHANT PARKHE	October 26, 2010
STATE OF MAHARASHTRA Vs. RAJENDRAGIRI VIKRAMGIRI GOSAWI	August 27, 2010
STATE OF MAHARASHTRA Vs. DURGADAS DEVICHAND RATHOD	September 2, 2010
STATE OF MAHARASHTRA Vs. LAXMIKANT S/O SHANKARLAL SARDA	May 3, 2010
STATE OF MAHARASHTRA Vs. KETAN ENTERPRISES	January 29, 2010
STATE OF MAHARASHTRA Vs. GUPTA DASHRATH TODOSE	March 2, 2010
STATE OF MAHARASHTRA Vs. SHARAD RAMBHAU KHANDE	February 25, 2010
STATE OF MAHARASHTRA Vs. JITENDRA HARJIVAN TIMBADIA	March 19, 2010
STATE OF MAHARASHTRA Vs. PRABHAKAR SHIVAJI WANKHEDE	January 4, 2010
STATE OF MAHARASHTRA Vs. NARENDRA DEVIDASJI RAMTEKE	January 6, 2010
STATE OF MAHARASHTRA Vs. MITESH MANILAL LODHIYA	January 25, 2010
STATE OF MAHARASHTRA Vs. HABIB ALIAS NOOR JAHAGIRDAR	January 22, 2010
STATE OF MAHARASHTRA Vs. HARICHANDRA ALIAS RAGHU DESHMUKH	January 20, 2010
STATE OF MAHARASHTRA Vs. ANIL KUMAR JINABHAI PATEL	January 15, 2010
STATE OF MAHARASHTRA Vs. MAHADEO BHIMRAO JANGALE	January 15, 2010
STATE OF MAHARASHTRA Vs. SHEIKH ILIAS SHEIKH YUSUF	February 16, 2010
STATE OF MAHARASHTRA Vs. SUBHASH ALIAS LAXMANRAO CHIKARE	February 16, 2010
STATE OF MAHARASHTRA Vs. SITARAM NARAYAN PATIL	February 10, 2010
STATE OF MAHARASHTRA Vs. RAJENDRA ALIAS RAMKISAM JAISWAL	January 29, 2010
STATE OF MAHARASHTRA Vs. MANOHAR GOPALJI SHAH	January 29, 2010
STATE OF MAHARASHTRA Vs. DHANANJAY LAXMANRAO BHAGAT	February 1, 2010
STATE POLICE INSPECTOR Vs. AIRES RODRIGUES	December 13, 2010
STEEL AUTHORITY OF INDIA LTD. Vs. MICRO, SMALL ENTERPRISE FACILITATION COUNCIL, THROUGH JOINT DIRECTOR OF INDUSTRIES	August 27, 2010
STEFAN MUELLER Vs. STATE OF MAHARASHTRA	June 23, 2010
STELMAKH LEONID IULIIA Vs. SECRETARY TO THE MINISTRY OF EXTERNAL AFFAIRS	November 25, 2010
STERLING COACH BUILDERS (P) LTD Vs. COMMISSIONNER OF C EX	October 5, 2010
SU JEWELS EXIM PVT LTD Vs. UNION OF INDIA	March 9, 2010
SUB AREA MANAGER WESTERN COALFIELDS LTD Vs. GENERAL MANAGER SOUTH EASTERN RILWAYS	January 5, 2010
SUBHADA PHANSEKAR Vs. TRAVEL CORP INDIA LTD	July 6, 2010
SUBHADRA SHIVLAL DAGA Vs. M R AND D R THACKER	February 9, 2010
SUBHASH Vs. STATE OF MAHARASHTRA	October 6, 2010
SUBHASH ALIAS DADAJI AWCHAT Vs. NATIONAL INSURANCE COMPANY	May 4, 2010
SUBHASH BHAGWANTA NALAWADE Vs. STATE OF MAHARASHTRA	March 23, 2010
SUBHASH BHIMRAO GAVSANE Vs. STATE OF MAHARASHTRA	April 19, 2010
SUBHASH DESAI Vs. BOARD OF CONTROL FOR CRICKET IN INDIA	August 24, 2010
SUBHASH NARAYAN KOLI ALIAS SAINDANE Vs. STATE OF MAHARASHTRA	August 11, 2010
SUBHASH S/O LAXMANRAO NERKAR Vs. SHAIKH RAHEMAN	April 29, 2010
SUBHASH S/O MATHURADAS DEWANI Vs. SAU SANDHYA PARATE	April 13, 2010
SUBHASH SAHEBRAO DATKAR Vs. STATE OF MAHARASHTRA	June 25, 2010
SUBHASH SAMBHASHIV BONA PAWAR Vs. KANTABAI SAMBHAJI LANDGE	October 7, 2010
SUBHASHCHANDRA ROY Vs. REGIONAL PROVIDENT FUND COMMISSIONER II	March 9, 2010
SUBHIKSHA TRADING SERVICES LTD Vs. KOTAK MAHINDRA BANK LTD	August 12, 2010
SUBIR BANKIMCHANDRA ROY Vs. SAU ASHA SHRIKANT PATEL	July 27, 2010
SUBODH PRASAD URF ANIL CHOTU JAGDISH MAHATO Vs. STATE OF MAHARASHTRA	September 7, 2010
SUDAM GOPAL PEDNEKAR Vs. LAND ACQUISITION OFFICER, P W D , CELL AND THE EXECUTIVE ENGINEER, W D XV (NH)	October 14, 2010
SUDARSHAN KUMAR Vs. UNION OF INDIA	April 30, 2010
SUDHA MADHUSUDAN LANJEKAR Vs. SHASHIKANT GAJANAN PATHARE	July 27, 2010
SUDHAKAR Vs. SONAMATA SHIKSHAN SANSTHA, AURANGABAD AND OTHERS	March 23, 2010
SUDHAKAR Vs. SONAMATA SHIKSHAN SANSTHA	February 23, 2010
SUDHAKAR NAMDEORAO GUMBLE Vs. STATE OF MAHARASHTRA	August 10, 2010
SUDHAKAR S/O SAWAJI MONDHE Vs. STATE OF MAHARASHTRA	May 4, 2010
SUDHAKAR TATYARAO KULKARNI Vs. MAHARASHTRA STATE ROAD TRANSPORT CORPORATION	March 8, 2010
SUDHIR BHATIA TRADING Vs. CENTRAL GOVERNMENT OF INDIA	October 26, 2010
SUDHIR DHAR Vs. STATE OF MAHARASHTRA	March 8, 2010
SUDHIR VASANT KARNATAKI Vs. STATE OF MAHARASHTRA	November 29, 2010
SUDHIR VASANT KARNATAKI Vs. YASHWANT VASUDEO NATU	September 28, 2010
SUDHIR VASANTRAO DHEKAN Vs. JOINT COMMISSIONER AND VICE CHAIRMAN SCHEDULED TRIBE CASTE CERTIFICATE SCRUTINY COMMITTEE	August 6, 2010
SUGLABAI Vs. RANGRAO	October 20, 2010
SUHAS H POPHALE Vs. ORIENTAL INSURANCE CO LTD	June 7, 2010
SUHAS VITTHAL HATE Vs. STATE OF MAHARASHTRA	November 26, 2010
SUHAS YASHWANT CHOPDE Vs. SURESH GOPAL KUNTE	April 21, 2010
SUHASINI UMESH KARANJKAR Vs. KOLHAPUR MUNICIPAL CORPORATION	December 23, 2010
SUKESH SHRIDHAR SHETTY Vs. COMMISSIONER OF POLICE	November 25, 2010
SUKHDEV DADA WAGH Vs. PRINCIPAL SECRETARY APPEALS AND HEARING	July 12, 2010
SUKRITI MAINGI Vs. INDRANI CHOWDHARY	June 24, 2010
SULANA SANTIMANO Vs. GRACIANO COTTAGES	September 20, 2010
SULOCHANA VAZ Vs. STATE	December 20, 2010
SUMAN SHRIRAM KAKAD Vs. STATE OF MAHARASHTRA	December 7, 2010
SUMANBAI ALIAS SHEKHAR MAHIRE Vs. STATE OF MAHARASHTRA	March 18, 2010
SUMANBAI D/O DAMODHARRAO KURDUKAR Vs. STATE OF MAHARASHTRA THROUGH THE PRINCIPAL SECRETARY URBAN AND RURAL DEVELOPMENT DEPARTMENT	July 8, 2010
SUMEDHA Vs. STATE OF MAHARASHTRA	August 2, 2010
SUNDARABAI G DHUME Vs. DEPUTY COLLECTOR L A AND LAND ACQUISITION OFFICER PANJIM	January 4, 2010
SUNDARABAI G DHUME Vs. DEPUTY COLLECTOR L A AND LAND ACQUISITION OFFICER	January 20, 2010
SUNDEEP POLYMERS PVT. LTD. AND OTHERS Vs. STATE OF MAHARASHTRA AND OTHERS	September 3, 2010
SUNIL Vs. STATE OF MAHARASHTRA	December 13, 2010
SUNIL ALIAS RAMESH HUJBAND Vs. SMITA ALIAS SUNIL HUJBAND	February 5, 2010
SUNIL ANANDRAO SAWANT Vs. GOVERNMENT OF MAHARASHTRA	April 23, 2010
SUNIL BISANDATT KAUSHIK Vs. STATE OF MAHARASHTRA	October 29, 2010
SUNIL D THAWARE Vs. STATE OF MAHARASHTRA	January 7, 2010
SUNIL GIRIDHARI HARIJAN Vs. STATE OF MAHARASHTRA	January 21, 2010
SUNIL GOPALRAO KHEDIKAR Vs. EDUCATION OFFICER SECONDARY ZILLA PARISHAD BHANDARA	July 30, 2010
SUNIL JANYA DABKA Vs. STATE OF MAHARASHTRA	September 21, 2010
SUNIL MANTRI REALTY LIMITED Vs. MAHARASHTRA STATE TEXTILE CORPORATION LIMITED	April 20, 2010
SUNIL NAMDEO KADU Vs. STATE OF MAHARASHTRA	December 1, 2010
SUNIL NIRMAL BISTH Vs. STATE OF MAHARASHTRA	March 15, 2010
SUNIL OIL INDUSTRIES Vs. PACHORA PEOPLES CO-OPERATIVE BANK LTD	April 30, 2010
SUNIL PANDHARINATH JADHAV Vs. STATE OF MAHARASHTRA	June 10, 2010
SUNIL PUNDLIKRAO BHISE Vs. ASSISTANT REGISTRAR CO OPERATIVE SOCIETIES	January 12, 2010
SUNIL SHRIRANG BAWASKAR Vs. PUNJABRAO DESHMUKH KRISHI VIDYAPEETH AKOLA	March 9, 2010
SUNIL SURAJMAL KHANDELWAL Vs. STATE OF MAHARASHTRA	April 20, 2010
SUNIL TONDON Vs. STATE OF MAHARASHTRA	May 6, 2010
SUNIL V KATKAR Vs. ASSISTANT PROVIDEN FUND COMMISSIONER	August 13, 2010
SUNIL VILASRAO PATIL Vs. SWAMI VIVEKANAND SHIKSHAN SANSTHA	July 13, 2010
SUNIL VITHAL SHIRKE Vs. STATE OF MAHARASHTRA	December 10, 2010
SUNIL VITHALRAO KUMBHRE Vs. STATE OF MAHARASHTRA	January 21, 2010
SUNITA DAULATRAO PATIL Vs. STATE OF MAHARASHTRA	March 17, 2010
SUNITI RAMAKANT SINAI KAKODKAR Vs. DEPUTY COLLECTOR AND S D O OF QUEPEM	September 30, 2010
SUPER MAX INTERNATIONAL PVT LTD Vs. R M CHOKSEY AND CO	March 3, 2010
SURAJ BHASKAR NIKHAR Vs. CHIEF GENERAL MANAGER IR WESTER4N COAL FIELDS LTD	January 25, 2010
SURENDRA BUDHAJI BORKAR Vs. NARAYAN TATU RANE	August 6, 2010
SURENDRA SRIBALI SAHU Vs. STATE OF MAHARASHTRA	February 1, 2010
SURESH Vs. STATE OF MAHARASHTRA	February 8, 2010
SURESH Vs. STATE OF MAHARASHTRA	July 2, 2010
SURESH ALIAS SUDESH FOLL DESSAI Vs. SURESH	August 26, 2010
SURESH ANANDRAJ JAIN Vs. UNION OF INDIA	February 11, 2010
SURESH BHALCHANDRA SHETYE Vs. ANIL VASANT PEDNEKAR	August 13, 2010
SURESH CHAND AND SONS Vs. UNION OF INDIA	May 7, 2010
SURESH KRISHNAJI LAKUDKAR Vs. STATE OF MAHARASHTRA	August 13, 2010
SURESH LACHHMANDAS RAHEJA Vs. FERRANI HOTELS PVT LTD	November 26, 2010
SURESH NARAYAN DAKHORE Vs. STATE OF MAHARASHTRA	February 25, 2010
SURESH NARVEKAR Vs. STATE OF GOA	January 29, 2010
SURESH NARVEKAR Vs. STATE OF GOA	January 28, 2010
SURESH NARVEKAR Vs. STATE OF GOA	January 5, 2010
SURESH R KANDUT Vs. PFIZER LTD	September 13, 2010
SURESH S/O VITHALRAO EKONKAR Vs. STATE OF MAHARASHTRA	August 13, 2010
SURESH SADU KAMBLE Vs. STATE OF MAHARASHTRA	November 23, 2010
SURESH SHAMRAO UIEKE Vs. NEW INDIA ASSURANCE CO LTD	June 22, 2010
SURESHCHANDRA BAGWANTRAO DOIPHODE Vs. UTTAM DATTATRAYA JADHAV	October 5, 2010
SURINDER SINGH Vs. MUMBAI MUNICIPAL CORPORATION OF GR MUMBAI	May 4, 2010
SURJIT FULCHAND KHANDKE Vs. STATE OF MAHARASHTRA	October 29, 2010
SURYABHAN MARUTI AVHAD Vs. MAHINDRA AND MAHINDRA LIMITED	October 8, 2010
SURYANATH MANAI YADAV Vs. DEPUTY COMMISSIONER OF POLICE	April 13, 2010
SUSAN ABRAHAM Vs. STATE OF MAHARASHTRA	January 20, 2010
SUSHILA DIGAMBER NAIK Vs. MAHARASHTRA HOUSING AND AREA DEVELOPMENT AUTHORITY	February 4, 2010
SUSHMA SUDHAKAR KADAM Vs. WAMAN	April 22, 2010
SWAPNA SADANAND AYARE Vs. VAISHALI DILIP TANWANI	December 10, 2010
SWAROOPA NAIK VAIGANKAR NEE KALPANA GUNAJI RANE Vs. DEEPA PRAKASH NAIK	April 13, 2010
SWEET HOME CO OPERATIVE HOUSING SOCIETY LTD MUMBAI Vs. HIMANSHU KHURANA	October 28, 2010
SYNERGY MINING CORPORATION Vs. MONNET ISPAT AND ENERGY LTD	July 5, 2010
SYNTHETIC SUPPLIERS Vs. COMMISSIONER OF SALES TAX MUMBAI	May 6, 2010
SYTEMATIX SHARES AND STOCKS INDIA LTD Vs. VIMAL AGARWAL	January 4, 2010
TANAJI BAJIRAO CHAWAN Vs. STATE OF MAHARASHTRA	October 29, 2010
TANAJI MADHUKAR BARBADE Vs. STATE OF MAHARASHTRA	October 26, 2010
TARACHAND FAKIRCHAND NINAVE Vs. JOINT COMMISSIONER AND VICE CHAIRMAN SCHEDULED TRIBE CASTE SCRUTINY COMMITTEE NAGPUR	July 23, 2010
TARASINGH ALIAS GOPALSINGH JADHAV Vs. DISTRICT DEPUTY REGISTRAR CO OPERATIVE SOCIETIES CHIKHALI	February 15, 2010
TATA COMMUNICATION LTD Vs. UNION OF INDIA	July 7, 2010
TATA ENGINEERING AND LOCOMOTIVE CO LTD Vs. COMMR OF C EX	February 9, 2010
TATA INDUSTRIES LTD Vs. GRASIM INDUSTRIES LTD	November 18, 2010
TATA MOTORS LIMITED Vs. REGIONAL TRANSPORT OFFICER	March 11, 2010
TATA MOTORS LTD. Vs. COMMISSIONER OF C. EX.	October 12, 2010
TATA PRESS LTD Vs. INFOMEDIA INDIA	March 25, 2010
TATYASAHEB KORE WARNA SAHAKARI SAKHAR KHARKHANA LTD Vs. CHATURABAI DINKAR AWAGHADE	January 7, 2010
TEGBAHADUR AMBRISHSINGH THAKUR Vs. STATE OF MAHARASHTRA	March 22, 2010
TEJAS CONSTRUCTIONS Vs. VANDAN KOHADE	June 8, 2010
TEJRAM Vs. STATE OF MAHARASHTRA	July 22, 2010
TELEBRANDS INDIA PVT LTD Vs. BENENT COLEMAN AND CO LTD	February 11, 2010
TEOFILO ISIDORIO STUART MASCARENHAS Vs. TEOFILO ALDRIN SIMON SEQUEIRA	June 23, 2010
TERNA PUBLIC CHARITABLE TRUST Vs. JOINT CHARITY COMMISSIONER, LATUR	July 3, 2010
THE COMMISSIONER OF SALES TAX Vs. LUCAS INDIA SERVICES LTD.	August 12, 2010
THEMIS CHEMICALS LTD. Vs. STATE OF MAHARASHTRA AND OTHERS	August 13, 2010
THIRUMALA CHEMICALS LTD Vs. DIRECTOR GENERAL OF SAFEGUARDS	May 7, 2010
THOMSON PRESS INDIA LTD Vs. THOMSON PRESS KAMGAR SANGHTANA	August 9, 2010
THOMSON PRESS KAMGAR SANGHATANA Vs. THOMSON PRESS INDIA LTD	December 3, 2010
THOMSON PRESS KAMGAR SANGHATANA Vs. THOMSON PRESS LTD.	July 22, 2010
THORAT SADASHIV PRATAPRAO Vs. SHIKSHAN PRASARAK SANSTHA	March 5, 2010
THRITY SAM SHROFF Vs. MEHROO MEHERJI VAKIL	April 12, 2010
THYSSEN KRUPP INDUSTRIES INDIA PVT LIMITED Vs. S D INDUSTRIES	September 14, 2010
TIGER JEWELLERY INDIA PVT LTD Vs. PUNJAB NATIONAL BANK	August 31, 2010
TILAKSINH ALIAS KANCHO LAXMANSINH GRUM Vs. STATE OF GUJARAT	October 21, 2010
TIMBLO MINERALS PRIVATE LIMITED Vs. KAMALINI R PAINGUINKAR	July 30, 2010
TIRATH ENGINEERS Vs. UNION OF INDIA AND ANR	January 26, 2010
TIRATH ENGINEERS Vs. UNION OF INDIA	January 21, 2010
TIWSA SANTRA BAGAYATDAR SAHAKARI SANSTHA Vs. RESIDENT DEPUTY COLLECTOR AND ELECTION OFFICER	December 1, 2010
TOPS SECURITYLTD Vs. S P ASPINGEKAR	May 3, 2010
TRADE WINGS LTD Vs. STATE OF MAHARASHTRA	September 20, 2010
TRIMBAK ALIAS RAIBHAN PATIL MADGE Vs. ASSITIONAL DIVISIONAL COMMISSIONER	January 13, 2010
TRIMURTI ISPAT LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS	July 6, 2010
TRUPTI RUPESH NAIK Vs. RANGE FOREST OFFICER	April 1, 2010
TUKARAM GOVIND YADAV Vs. STATE OF MAHARASHTRA	November 30, 2010
TUKARAM M DHARPAWAR Vs. BOMBAY MUNICIPAL CORPORATION	August 26, 2010
TUKARAM S BHAT Vs. K E STEEL UNION LTD	June 23, 2010
TUKARAM S BHAT Vs. K E STEEL UNION LTD	July 23, 2010
TULIP STAR HOTELS LTD Vs. SPECIAL DIRECTOR OF ENFORCEMENT	October 14, 2010
TULSABAI Vs. RAJANI	August 11, 2010
TULSHIRAM Vs. STATE OF MAHARASHTRA	September 21, 2010
TULSIRAM ADKU MARAPE Vs. STATE OF MAHARASHTRA	October 6, 2010
TWENTIETH CENTURY FOR FILM CORPORATION Vs. SOHAIL MAKLAI ENTERTAINMENT PVT LTD	October 14, 2010
U P STATE ROADWAYS TRANSPORT CORPORATION Vs. SIMON PEREIRA F/O SELWYN PEREIRA	October 29, 2010
UDAY Vs. STATE OF MAHARASHTRA	April 15, 2010
UDDHAV PANDURANG ADHAU Vs. STATE OF MAHARASHTRA	May 3, 2010
UDDHAVRAO NIVRUTTI SARKALE Vs. STATE OF MAHARASHTRA	August 17, 2010
UDHAVSINGH ALIAS MANNU KISANSING BABAWALE Vs. STATE OF MAHARASHTRA	September 24, 2010
UJWALA Vs. MAHARASHTRA FISHERIES DEVELOPMENT CORPORATION LTD MUMBAI	October 19, 2010
UJWALA VIKAS JAYKAR Vs. VIKAS BABU SAB JAYKAR	January 21, 2010
ULHAS NIMBA CHOUDHARI Vs. SARDAR KHANDU TADVI	December 15, 2010
ULKA S/O FAKIRA PAWAR Vs. STATE OF MAHARASHTRA	July 20, 2010
ULTRA TECH CEMENT LTD Vs. SHRINIVAS NARAYANRAO MOHARIL	February 15, 2010
UMA THUMMA Vs. INDIRABAI PRABHAKAR MAHATME	March 26, 2010
UMESH SHANTARAM KHEDEKAR Vs. PESHOTAN WADIA	December 2, 2010
UNION BANK OF INDIA Vs. STATE OF MAHARASHTRA	July 5, 2010
UNION OF INDIA Vs. TATA IKRON AND STEEL COMPANY LIMITED	August 16, 2010
UNION OF INDIA Vs. SUREKHA	August 13, 2010
UNION OF INDIA Vs. WORKMEN GENERAL SECRETARY OF INDIA SECURITY PRESS AND CURRENCY NOTE PRESS STAFF UNION	August 4, 2010
UNION OF INDIA Vs. MAHARASHTRA STATE ELECTRICITY BOARD	July 16, 2010
UNION OF INDIA Vs. FARHEEN TEXTURISERS	July 7, 2010
UNION OF INDIA Vs. JATIN C JHAVERI	October 19, 2010
UNION OF INDIA Vs. RAVINDRAN KARAPAYA ALIAS RAVI	November 19, 2010
UNION OF INDIA Vs. SURESH L RAHEJA	October 13, 2010
UNION OF INDIA Vs. CUSTOMS AND CENTRAL EXCISE SETTLEMENT	September 15, 2010
UNION OF INDIA Vs. FARDEEN FEROZ KHAN	August 4, 2010
UNION OF INDIA Vs. BENDICT DSOUZA	September 30, 2010
UNION OF INDIA Vs. RAJENDRA BAJAJ	April 13, 2010
UNION OF INDIA Vs. REAL SLOTTED ANGLES COMPANY	March 2, 2010
UNION OF INDIA Vs. MAHARASHTRA STATE CO-OPERATIVE MARKETING FEDERATION LIMITED	February 11, 2010
UNION OF INDIA Vs. SURAJ CONSTRUCTION CO ULHASNAGAR	February 5, 2010
UNION OF INDIA Vs. SARJERAO VITHAL PATIL	January 25, 2010
UNION OF INDIA Vs. SAURABH PRASAD	March 11, 2010
UNION OF INDIA Vs. EAST AND WEST SHIPPING AGENCY	March 9, 2010
UNION OF INDIA Vs. ARUN VITHAL BONDE	March 3, 2010
UNION OF INDIA Vs. P N BALASUNDARAM	February 19, 2010
UNION OF INDIA Vs. ZOHAR TAHERALI DALAL	March 30, 2010
UNION OF INDIA AND OTHERS Vs. GKN SINTER METALS PVT LTD	September 30, 2010
UNITED INDIA INSURANCE CO LTD Vs. VISHNU BHAUSAHEB YADAV	February 10, 2010
UNITED INDIA INSURANCE CO LTD Vs. DATTUJI S/O SONBA KODAPE	March 15, 2010
UNITED INDIA INSURANCE CO LTD Vs. SINDHUBAI KONDIRAM DARWANTE	March 12, 2010
UNITED INDIA INSURANCE CO LTD Vs. NANDKUMARI AJAYKUMAR TIWARI	January 18, 2010
UNITED INDIA INSURANCE CO LTD Vs. ROOPALI NITIN RAO	August 23, 2010
UNITED INDIA INSURANCE CO. LTD. Vs. DEEPANJALI DIWAKAR DALVI AND OTHERS	February 9, 2010
UNITED INDIA INSURANCE COMPANY LIMITED Vs. AMIDABI	March 30, 2010
UNITED INDIA INSURANCE COMPANY LIMITED Vs. SHESHRAO	March 18, 2010
UNITED INDIA INSURANCE COMPANY LTD Vs. MANORAMABAO ALIAS RAMA	March 17, 2010
UNITED INSURANCE COMPANY Vs. SHANKUNTALA WD/O YASHWANT	March 31, 2010
UNITED MOTORS INDIA LTD Vs. PRADEEP RAGHUNATH RANE	March 5, 2010
UNITED SHIPPERS LIMITED Vs. TATA POWER COMPANY LIMITED	October 15, 2010
UNITED SPIRITS LIMITED Vs. PARAS COLLINS DISTILLERIES PRIVATE LTD	September 14, 2010
UNITY INFRAPROJECTS LTD Vs. LABOUR ENFORCEMENT OFFICER CENTRAL	August 11, 2010
UNIVERSIDAD POLITECHNICA DE VALENCIA CENTRO DE TRANSFERENCIA DE TECHNOLOGICA-CTT. Vs. UNION OF INDIA	February 26, 2010
USHABAI VITTHALRAO PATRE AND ORS. Vs. YASHWANTRAO BABURAO DESHMUKH AND ORS.	August 9, 2010
UTKARSH S/O PRADIP GHODAKE Vs. STATE OF MAHARASHTRA	February 22, 2010
V K INDUSTRIAL CORPORATION LTD Vs. UNION OF INDIA	September 8, 2010
V M SALGAONCAR AND BROTHERS PVT LTD Vs. DEPUTY COLLECTOR (LA) AND ADMINISTRATIVE OFFICER DAMAN AND DIU INDUSTRIAL DEVELOPMENT CORPORATION	December 16, 2010
V RAMA RAO Vs. UNION OF INDIA	February 10, 2010
V S ASHVEKAR Vs. UNION OF INDIA	August 25, 2010
VADILAL NANDLAL SHAH Vs. RAMESH DHARAMDAS MEHTA	September 15, 2010
VAIBHAV KASHINATH DHAWALE Vs. STATE OF MAHARASHTRA	November 30, 2010
VAIDYA BALRAM ALIAS RAMBHAU KAKPURE Vs. MAHARASHTRA UNIVERSITY OF HEALTH SCIENCE NASIK	March 11, 2010
VAIJNATH Vs. AFSAR BEGUM	February 1, 2010
VAIKUNTH GOPINATH POI, PANANDIKAR (DECEASED), THROUGH HIS L.RS Vs. THE DY. COLLECTOR (REV.) & L.A.O. AND ANR.	August 27, 2010
VAISHALI Vs. UNION OF INDIA	July 5, 2010
VAJINATH KARPURE Vs. MAHADEO MARUTI MOTE	August 6, 2010
VALMIK CHIMAN BHAVAR Vs. S P NERE	August 18, 2010
VANDANA JOSHI Vs. STANDARD CHARTERED BANK LTD	October 26, 2010
VANDANA SHEDGE Vs. NARAYAN DINKAR JADHAV	August 5, 2010
VANITA DILIP CHAWLA Vs. FRESH MEALS INDIA PRIVATE LTD	August 25, 2010
VANITA VISHRAM TRUST Vs. CHIEF COMMISSIONER OF INCOME TAX	May 6, 2010
VANSHA LAKAMA GANGAD Vs. STATE OF MAHARASHTRA	April 5, 2010
VARIEGATE REALESTATE PRIVATE LIMITED Vs. TEHMUL R IRANI	October 19, 2010
VARSHA Vs. STATE OF MAHARASHTRA	December 1, 2010
VASANT Vs. STATE OF MAHARASHTRA	July 23, 2010
VASANT BABANRAO PALKANDWAR Vs. VISHUDDHA VIDYALAYA	July 12, 2010
VASANT GOVIND TILAK Vs. ANUSUYA DATTARAM GHATGE	February 9, 2010
VASANT MAHADEV TIKEKAR Vs. STATE OF MAHARASHTRA	February 22, 2010
VASANT RAGHOBAJI TALEKAR Vs. NATWARLAL RANTANSI THAKKAR	January 28, 2010
VASANTA NATTHUJI CHIDAM Vs. STATE OF MAHARASHTRA	September 8, 2010
VASUDEO JADHAV Vs. M G CONSTRUCTIONS	June 11, 2010
VATAVRIKSHA SWAMI MAHARAJ DEVASTHAN AKKALKOT Vs. STATE OF MAHARASHTRA	November 16, 2010
VATAVRIKSHA SWAMI MAHARAJ DEVASTHAN, AKKALKOT Vs. STATE OF MAHARASHTRA	November 26, 2010
VD ARATI PRABHAKAR DUBEWAR Vs. AYURVEDA SEVA SAMITI SANCHALIT D M M AYURVED MAHAVIDYALAYA	September 21, 2010
VEENA Vs. SETH INDUSTRIES LTD	October 29, 2010
VENKATESH TRADING CO Vs. STATE OF MAHARASHTRA	October 29, 2010
VENKATESH YADAVRAO SHINDE Vs. STATE OF MAHARASHTRA	February 26, 2010
VENKATESHWARA PETRO CHEMICALS PVT LTD Vs. ASSISTANT COMMISSIONER OF SALES TAX	April 15, 2010
VENTURA SECURITIES LIMITED Vs. APEKSHA RAJENDRA BOTHRA OF MUMBAI	March 11, 2010
VERO NUNES Vs. EURICO ERASMO NUNES ALIAS ERASMO EURICO NUNES	November 23, 2010
VHB LIFE SCIENCES LTD MUMBAI Vs. ORCHID CHEMICALS AND PHARMACEUTICALS LTD CHENNAI	October 20, 2010
VIDARBHA IRRIGATION DEVELOPMENT CORPORATION Vs. KAMLAJI BALAJI JADHAV	October 7, 2010
VIDARBHA IRRIGATION DEVELOPMENT CORPORATION Vs. HABIBULLAH S/O ABDUL RASHID	April 12, 2010
VIDARBHA IRRIGATION DEVELOPMENT CORPORATION Vs. SADANAND	February 10, 2010
VIDEOCON INDUSTRIES LTD Vs. COMMISSIONER OF CUSTOMS	November 25, 2010
VIDESH KARMALKAR Vs. STATE	July 5, 2010
VIDYA Vs. STATE OF MAHARASHTRA	December 23, 2010
VIDYA BHARTI SHIKSHAN SANSTHA Vs. PRESIDING OFFICER	April 8, 2010
VIJAY Vs. GODAVARI GARMENTS LTD	July 7, 2010
VIJAY Vs. NATIONAL SEEDS CORPORATION LTD	September 30, 2010
VIJAY Vs. STATE OF MAHARASHTRA	January 27, 2010
VIJAY AABARAO RAJE Vs. STATE OF MAHARASHTRA	July 19, 2010
VIJAY ANANT VASHIRDE Vs. STATE OF MAHARASHTRA	May 7, 2010
VIJAY FOGOJI GAIKWAD Vs. STATE OF MAHARASHTRA	April 29, 2010
VIJAY GANPAT UTEKAR Vs. SUNNY SURESH JADHAV	January 14, 2010
VIJAY HARIBA KADAM Vs. STATE OF MAHARASHTRA	April 9, 2010
VIJAY RAMA SATVI Vs. STATE OF MAHARASHTRA	August 27, 2010
VIJAY RAMCHANDRA KATKAR Vs. GROUP GRAM PANCHAYAT PALI	May 6, 2010
VIJAY RAMCHANDRA THOPATE Vs. STATE OF MAHARASHTRA	October 19, 2010
VIJAY RAMKRUSHNA GAIKWAD Vs. STATE OF MAHARASHTRA	March 11, 2010
VIJAY S MALLYA Vs. BENNETT COLEMAN AND COMPANY LIMITED	March 10, 2010
VIJAY SHAMRAO BHOKRE Vs. MUMBADEVI JILLA NAGARI SAHAKARI PAT SANSTHA MARY ADIT KOPARGAON	March 11, 2010
VIJAY TULSHIRAM MASKARE Vs. STATE OF MAHARASHTRA	January 28, 2010
VIJAYA BANK Vs. SHARMILA SHRIKANT ALORNEKAR	August 6, 2010
VIJAYA DEORAO NANDANWAR Vs. STATE OF MAHARASHTRA	July 2, 2010
VIJAYA DEORAO NANDANWAR Vs. STATE OF MAHARASHTRA	January 25, 2010
VIJAYA VIJAYA VITTHALANI Vs. JAGDISH KANJUBHAI VITTHALANI	February 24, 2010
VIJAYA W/O BALASAHEB BOTHE Vs. RATNAMALA ALIAS RATAN	April 6, 2010
VIJAYSHREE VIJAY KHANORKAR Vs. LAKSHMIKANT S KAMATWAR	April 15, 2010
VIJENDRA B SINGH Vs. UMA VIJENDRA SINGH	April 21, 2010
VIKAS DNAYNDEV PATIL AND ORS Vs. STATE OF MAHARASHTRA	November 25, 2010
VIKAS SURESHRAO WAGHMARE Vs. MORESHWAR BHAUSAHEB KADAM	June 25, 2010
VIKRAM Vs. STATE OF MAHARASHTRA	March 25, 2010
VILAS BALIRAM SAWANT Vs. MAYURI Y SHAH	August 18, 2010
VILAS RAGHUNATH KURHADE Vs. STATE OF MAHARASHTRA	February 8, 2010
VILAS S/O.HIRAMAN BHALERAO Vs. STATE OF MAHARASHTRA	November 22, 2010
VILAS YESHWANT MITKAR Vs. STATE OF MAHARASHTRA	October 12, 2010
VILLAGE PANCHAYAT OF SANCOALE Vs. M TECH DEVELOPERS LTD	August 13, 2010
VIMAL ASHOK THAKRE Vs. INCHARGE POLICE STATION OFFICER	March 5, 2010
VINAY Vs. COURT RECEIVER HIGH COURT OF JUDICATURE AT BOMBAY	September 13, 2010
VINAY CONTAINER SERVICES PVT LTD Vs. AXIS BANK	November 16, 2010
VINAYAK Vs. STATE OF MAHARASHTRA	October 22, 2010
VINAYAK HARI KULKARNI Vs. STATE OF MAHARASHTRA	May 7, 2010
VINAYAK LADU NAIK Vs. VILLAGE PANCHAYAT OF VELSAO PALE ISSORICIM	August 16, 2010
VINAYAK RATNAGIRI GOSAVI Vs. STATE OF MAHARASHTRA	December 13, 2010
VINAYAK VIDHYADAYINI TRUST Vs. ARUNA T PRABHU	June 9, 2010
VINCENTINHO GOMES Vs. SHREE MAHADEO DEVALAYA OF KAKODA	June 25, 2010
VINOD Vs. SUNIL	June 9, 2010
VINOD Vs. STATE OF MAHARASHTRA	November 29, 2010
VINOD BHAVARLAL MOHATA Vs. STATE OF MAHARASHTRA	March 5, 2010
VINOD KUDALKAR Vs. STATE	July 20, 2010
VINOD MANAKLAJIT SABOO Vs. KISHOR GOPICHANDJI UKE	January 7, 2010
VINOD PANDIT CHAVAN Vs. STATE OF MAHARASHTRA	September 16, 2010
VINODKUMAR Vs. KAILASHKUMAR	October 7, 2010
VIP INDUSTRIES LTD. Vs. THE COMMISSIONER OF CENTRAL EXCISE	December 16, 2010
VIRAF G ICHHAPORIA Vs. MANCHERJI JAMSHEDJI CAMA	September 9, 2010
VIRSEN BALWANTSINGH SOLANKI Vs. RATANSEY JAIKARAN PANDEY	August 12, 2010
VISHAKHA VILAS PEDNEKAR Vs. STATE OF MAHARASHTRA	September 21, 2010
VISHAL S/O BABANRAO WALKE Vs. STATE OF MAHARASHTRA	July 29, 2010
VISHNUDAS UDDHAO BHAGADE Vs. STATE OF MAHARASHTRA	March 12, 2010
VISHNUPANT ALIAS CHABURAO KHAIRE Vs. KAILASH ALIAS BALBHIR MADAN	January 25, 2010
VISHWAJIT P RANE Vs. STATE OF GOA	July 21, 2010
VISHWANATH Vs. RAOSAHEB	August 11, 2010
VISHWANATH A. KHATAL Vs. VOLTAS LTD.	January 13, 2010
VISHWANATH GANPATRAO VYAVHARE Vs. ANNAPURNABAI NANURAM BAJAJ	February 10, 2010
VISHWANATH LIMBAJI BHOWATE Vs. STATE OF MAHARASHTRA	February 15, 2010
VISHWANATH PANDURANG MAHADESHWAR Vs. CASTE CERTIFICATE VERIFICATION COMMITTEE NEW MUMBAI	October 1, 2010
VISHWANATH RAMBHAJI BHALERAO Vs. USHA PRALHAD KASBE	July 13, 2010
VISHWANATH SHIVA BUGDE Vs. STATE OF GOA	March 26, 2010
VISHWAS M KORDE Vs. VANAMALA KORDE	September 24, 2010
VISHWAS V JOSHI Vs. UNION OF INDIA	June 18, 2010
VITHABAI BHAVSAHEB KHAIRNAR Vs. SUBHASH KANHAIYALAL BAFNA	September 8, 2010
VITHAL Vs. STATE OF MAHARASHTRA	July 27, 2010
VITHAL BABAN LAHORE Vs. SAYEED MOHIYODDIN	February 26, 2010
VITHAL BAKULA KOKATE Vs. PODAR MILLS UNIT OF NATIONAL TEXTILE CORPORATION LTD	February 24, 2010
VITHAL JAIDEV NAIK Vs. TEODORIO D SOUZA	November 26, 2010
VITORINO RODRIGUES Vs. NIRMALABAI SHIVAJIRAO	July 2, 2010
VITTHAL Vs. DIVISIONAL CONTROLLER M S R T C DIVISIONAL OFFICE	November 29, 2010
VITTHAL LAKADAJI GAWANDE Vs. STATE OF MAHARASHTRA	March 19, 2010
VIVA HERBA PVT LTD Vs. UNION OF INDIA	August 10, 2010
VIVIDHA URBAN CO OPERATIVE CREDIT SOCIETY LIMITED Vs. GURUDAS KRISHNA FATREKAR	March 22, 2010
VODAFONE INTERNATIONAL HOLDINGS B.V. Vs. UNION OF INDIA	September 8, 2010
VOLTAS LIMITED Vs. ROLTA INDIA LIMITED	November 19, 2010
VPK URBAN CO OPERATIVE CREDIT SOCIETY LIMITED Vs. SHAIKH RUCNODDIN MOHAMMED	February 16, 2010
VPK URBAN CO OPERATIVE CREDIT SOCIETY LIMITED Vs. NARAYAN S NAIK	June 22, 2010
VRAJLAL MANILAL Vs. HARAN BIDI SUPPLIERS NIZAMABAD	April 5, 2010
VSP ACQUA MIST FIRE PVT LTD Vs. MAHARASHTRA STATE ELECTRICITY TRANSMISSION COMPANY LTD	January 22, 2010
VYANKATRAO ALIAS GHALAPPA SAVLE Vs. ZILLA PARISHAD NANDED	January 19, 2010
WAMAN NAGO CHOUDHARI Vs. MAHADU NAGO AND BROTHERS	April 16, 2010
WARTSILA INDIA LIMITED Vs. JANAK MATHURADAS	November 15, 2010
WASANT SHESHRAO KALE Vs. NATIONAL TEXTILE CORPORATION	February 4, 2010
WASHID Vs. STATE OF MAHARASHTRA	April 19, 2010
WASUDEO ALIAS CHHOTELAL ALIAS RAMCHANRA YADAV Vs. STATE OF MAHARASHTRA	January 28, 2010
WELLINGTON RODRIGUES Vs. DEPUTY COLLECTOR REV AND LAND ACQUISITION OFFICER	August 16, 2010
WELSPUN MAXSTEEL LTD Vs. UNION OF INDIA	October 27, 2010
WEST COAST PAPER MILLS LTD Vs. STATE OF MAHARASHTRA	January 12, 2010
WESTERN COALFIELDS LTD Vs. SUBHASH DHONDOPANT DESHMUKH	January 6, 2010
WESTERN COALFIELDS LTD RAJPUR Vs. STATE OF MAHARASHTRA	July 16, 2010
WESTERN MAHARASHTRA DEVELOPMENT CORPN LTD Vs. BAJAJ AUTO LTD	February 15, 2010
WILFRED ROZARIO FERNANDES Vs. STATE OF MAHARASHTRA	December 7, 2010
WILLIAM FERNANDES AND ORS Vs. FRANCIS SIMON CABRAL AND ORS	October 15, 2010
WILSON GILBERT VIEGAS Vs. STATE	July 13, 2010
WNS GLOBAL SERVICES PVT. LTD. Vs. COMMISSIONER OF SERVICE TAX	August 31, 2010
WORLD SPORT GROUP (INDIA) PVT. LTD. Vs. THE BOARD OF CONTROL FOR CRICKET IN INDIA	December 20, 2010
YADAV MOTIRAM PATIL Vs. RAJIV G GODANKAR ALIAS CHANDANKAR	July 8, 2010
YADAV S/O SHRIRANG MAGAR Vs. DATTARAYA JAIRAM RATHOD	February 17, 2010
YASHWANT G TAMBE Vs. UNION OF INDIA	March 18, 2010
YASHWANTA Vs. MAHADEO	September 22, 2010
YELLAPPA PUNDAPPA AHIWALE Vs. STATE OF MAHARAHTRA	February 23, 2010
YESHANAND FILAMENTS PVT LTD Vs. UNION OF INDIA	February 25, 2010
YESHODA PARWAR ALIAS YESHODA Vs. SHANKAR PUNDALIK GIRAP	September 2, 2010
YESHODI CHANDRU NAIK Vs. GURUNATH RAGHUVIR SHETYE	August 30, 2010
YESHWANT Vs. ANUP ALIAS LALOO	July 8, 2010
YESHWANT HARICHANDRA GHARAT Vs. CLAIRANT CHEMICALS I LTD	February 25, 2010
YESSU MAHADEV NAIK Vs. SANTOLIN MORIES FRANCISC MORIES	December 6, 2010
YEWANTABAI ALIAS TANSEN PATLE Vs. DISTRICT DEPUTY REGISTRAR	April 7, 2010
YOGITA P GOSALIA Vs. S B MOREY	October 12, 2010
YOHANNAN THOMAS JOHN Vs. SHEKHAR AGARWAL	December 23, 2010
ZAIBUNNISA Vs. RUSHI	September 17, 2010
ZAINAB BTE YOUSUF Vs. STATE OF MAHARASHTRA	February 1, 2010
ZAMIR KHAN Vs. STATE	February 10, 2010
ZELIA DSOUZA AND OTHERS Vs. SHRI VASSUDEV DATTU PEDNEKAR AND OTHERS	September 23, 2010
ZENITH COMPUTER LTD. Vs. STATE OF MAHARASHTRA	April 1, 2010
ZUARI INDUSTRIES LTD Vs. DY COLLECTOR	June 21, 2010

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