A A PARULEKAR Vs. GOA STATE INFORMATION COMMISSION
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September 17, 2009 |
A ABBA AND SONS Vs. UNION OF INDIA
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February 25, 2009 |
A B AND U COMMUNICATION PVT LTD Vs. JITU SHAH
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February 17, 2009 |
A K JOSHI Vs. STATE OF GOA
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November 12, 2009 |
A ONE PAPER INDUSTRIES Vs. SUBHASH GANPATRAO JADHAV
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August 14, 2009 |
A R SULPHONATES PVT LTD Vs. MAHARASHTRA MATHADI AND GENERAL KAMGAR UNION
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February 17, 2009 |
A S VASAN & SONS (BOMBAY) Vs. UNION OF INDIA
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September 9, 2009 |
A V K PODUVAL Vs. CHIEF GENERAL MANAGER STATE BANK OF INDIA
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June 30, 2009 |
A.C. NEALSEN ORG-MARG PVT. LTD. Vs. UNION OF INDIA (UOI)
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July 22, 2009 |
A.S. VASAN Vs. UNION OF INDIA
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April 29, 2009 |
AAI TULJABHAVANI MATSYA Vs. STATE OF MAHARASHTRA THROUGH ITS SECRETARY OF ANIMAL
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December 4, 2009 |
ABAUBAKAR SOW Vs. P V NAYAK
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February 16, 2009 |
ABDUL AZIZ ALIAS YAAR Vs. CORPORATION OF CITY OF NAGPUR
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December 17, 2009 |
ABDUL GAFOOR S/O ABDUL REHMAN Vs. DEPUTY EXECUTIVE
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August 24, 2009 |
ABDUL HAFIZ ABDUL SATTAR QURESHI Vs. STATE OF MAHARASHTRA
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January 28, 2009 |
ABDUL KADAR ALIAS BABBU TAILOR Vs. MASJID JUMA DARWAJA
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January 5, 2009 |
ABDUL RAHIM ALIAS GUDDU ALIAS ABDUL MAJID Vs. SHEIKH QAYYUM ALIAS SHEIKH RASHID
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November 10, 2009 |
ABDUL REHMAN LAKDAWALLA Vs. HAMID ABDUL REHMAN LAKDAWAL
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April 29, 2009 |
ABDUL RIYAZ Vs. STATE OF MAHARASHTRA
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September 24, 2009 |
ABDULLAH SULEMAN ANSARI Vs. STATE OF MAHARASHTRA
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November 4, 2009 |
ABHAY INDUSTRIES Vs. UNION OF INDIA
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October 6, 2009 |
ABHIJIT KESHAVRAO GAVHANKAR Vs. STATE OF MAHARASHTRA
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July 18, 2009 |
ABHIKESH S/O. OMPRAKASH AGRAWAL Vs. STATE OF MAHARASHTRA THROUGH SECRETARY, URBAN DEVELOPMENT DEPARTMENT
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August 26, 2009 |
ABHIMAN BABURAO GAIKWAD Vs. STATE OF MAHARASHTRA
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March 26, 2009 |
ABHISHEK SURESH UMBARKAR Vs. PRASHANT VIDHYADHARRAO DEOTALE
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July 9, 2009 |
ABHISHEK VIDYA NAND SINGH Vs. HINDUSTAN PETROLEUM CORPORATION LIMITED
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August 13, 2009 |
ABID ALI MOHD YASIN Vs. STATE OF MAHARASHTRA
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November 9, 2009 |
ABUBAKAR HUSAIN MULANI Vs. JAFAR AHMAD MULANI
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August 31, 2009 |
ACKNUR CONSTRUCTION PVT LTD Vs. SWEETY REJENDRA AGARWAL
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December 5, 2009 |
ACME TELE POWER LTD Vs. UNION OF INDIA
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October 16, 2009 |
ACMEVAC SALES PRIVATE LIMITED Vs. STATE OF MAHARASHTRA AND ORS.
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March 20, 2009 |
ADARSH MATSYA SAHAKARI SANSTHA MARYADIT Vs. GOVERNMENT OF MAHARASHTRA DEPARTMENT OF AGRICULTURE ANIMAL HUSBANDRY DAIRY DEVLOPMENT AND FISHRIES DEVLOPMENT
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January 19, 2009 |
ADARSHA SHIKSHAN SANSTHA Vs. JAIPRAKASH RAMVILAS LOHIA
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October 14, 2009 |
ADDITIONAL CHIEF EXECUTIVE OFFICER ZILLA PARISHAD BULDANA Vs. ADDITIONAL COMMISSIONER AMRAVATI DIVISION AMRAVATI
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April 1, 2009 |
ADHYUDAYA CO OPERATIVE BANK LTD Vs. STATE OF MAHARASHTRA
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April 4, 2009 |
ADITYA BIRLA RETAIL LIMITED Vs. ASHAPURA DEVELOPERS
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July 8, 2009 |
ADITYA TELEVENTURES, SALES AND SERVICE FRANCHISEE OF HUTCHISON ESSAR CELLULAR LIMITED Vs. HUTCHISON ESSAR CELLULAR LIMITED
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October 16, 2009 |
ADNAN SAMI KHAN Vs. STATE OF MAHARASHTRA
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May 26, 2009 |
ADOPTION PAYAL ALIAS SHARINEE VINAY PATHAK Vs. VINAY PATHAK
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September 16, 2009 |
AGENCIA REAL TRADING AND MARKETING PVT LTD Vs. RAMCHANDRA B BHATKAR
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October 5, 2009 |
AGNELLO CARIDADE LOBO Vs. SANJAY A PEDNEKAR
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July 17, 2009 |
AGNELO VAZ Vs. EUGENIA HELENA VAZ
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November 6, 2009 |
AGOSTINHO DA COSTA Vs. ANTONIO SANTANA FERNANDES
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October 9, 2009 |
AHAMAD ALI MOHAMAD ALI Vs. STATE OF GOA
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November 26, 2009 |
AHMED MOHD IDRIS ISHAQUE Vs. COMMISSIONER OF CUS (PREVENTIVE)
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March 18, 2009 |
AHMEDNAGAR MUNICIPAL COUNCIL Vs. DULLABHADAS HARIDAS PATIL
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December 1, 2009 |
AIRES RODRIGUES Vs. SUBODH KANTAK
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August 28, 2009 |
AIRES RODRIGUES Vs. STATE OF GOA
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January 22, 2009 |
AIRPORT AUTHORITY OF INDIA Vs. ALCON RESORT HOLDINGS PVT LTD
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July 18, 2009 |
AJAB S/O CHINTAMANRAO MULTAIKAR Vs. VASANTRAO NAIK VIMUKTA JATI AND NOMADIC TRIBES DEVELOPMENT CORPORATION LTD
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November 12, 2009 |
AJABRAO KISANRAO INGOLE Vs. DNYANESHWAR KISHANRAO INGOLE
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April 27, 2009 |
AJABRAO TULSIRAMJI PATINGE Vs. SAMARTH INSTITUTION OF EDUCATION
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November 19, 2009 |
AJAY DINESH PIMPLE Vs. STATE OF MAHARASHTRA
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January 28, 2009 |
AJAY PANDURANG SONAWANE Vs. STATE OF MAHARASHTRA
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March 31, 2009 |
AJAY RAMCHANDRA KOKARE Vs. STATE OF MAHARASHTRA
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January 13, 2009 |
AJAY SHAH Vs. MULTI COMMODITY EXCHANGE OF INDIA
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December 2, 2009 |
AJAYSINGH KRIPALSINGH PAWAR Vs. GULABSINGH KRIPALSINGH PAWAR
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September 18, 2009 |
AJIT GAITONDE Vs. EZILDA EMILIANA CRISTINA POINT
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January 22, 2009 |
AJIT SHANKARRAO DESHMUKH Vs. JOINT CHARITY COMMISSIONER
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December 4, 2009 |
AJIT VIDYASAGAR GHATE Vs. STATE OF MAHARASHTRA
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February 17, 2009 |
AJITSINGH BHIMSINGH DEORE Vs. SAHEBRAO BHATA
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September 11, 2009 |
AJMERA REALTY AND INFRA INDIA LTD Vs. STATE
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March 21, 2009 |
AKBAR TRAVEL OF INDIA (PVT ) LTD Vs. UNION OF INDIA
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June 10, 2009 |
AKHIL BHARATIYA VIDYARTHI PARISHAD Vs. STATE OF MAHARASHTRA
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September 24, 2009 |
AKKALKOT MUNICIPAL COUNCIL Vs. STATE OF MAHARASHTRA
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September 4, 2009 |
AL HADI BADAR NASEER MOHAMMED Vs. STATE OF MAHARASHTRA
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December 19, 2009 |
ALBERT FERNANDES Vs. STATE OF GOA THROUGH THE CHIEF SECRETARY SECRETARIAT
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July 20, 2009 |
ALEX M FERNANDES Vs. JULIO THOMAS ROBERT DE ARAUJO
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July 23, 2009 |
ALEXINHO NORONHA Vs. ALLAN VALES
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September 25, 2009 |
ALIMODDIN FAIZUDDIN Vs. SIDDI MUMTAZ AHMED SIDDI AHMED KADAR
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July 8, 2009 |
ALISHA D/O DINESH MADHAVJI PANDHI Vs. DINESH MADHAVJI PANDHI
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February 6, 2009 |
ALKA W/O MANIK KORE Vs. SAMBHA S/O SANTRAM MALI
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June 10, 2009 |
ALKABAI CHUNILAL DUSANE Vs. STATE OF MAHARASHTRA
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May 4, 2009 |
ALL GOA GOVERNMENTPENSIONERS ASSOCIATION Vs. STATE OF GOA
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October 15, 2009 |
ALL MAHARASHTRA FAIR PRICE SHOP KEEPERS AND KEROSENE DEALERS FEDERATION Vs. STATE OF MAHARASHTRA
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June 15, 2009 |
ALLAN S F FALERIO Vs. STATE OF GOA
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November 27, 2009 |
ALLISON SIMPLICIO D SOUZA Vs. MRUNALINI D SOUZA
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April 8, 2009 |
ALLUMINIUM PROFILES LIMITED Vs. UNION OF INDIA
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July 8, 2009 |
ALPESH SHAH Vs. COMMISSIONER OF CUSTOMS (EXPORT)
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August 25, 2009 |
ALSECURE AND PROTECTION SERVICES Vs. STATE OF MAHARASHTRA
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August 14, 2009 |
ALUBAI SAHAKARI DUDH UTPADAK SANSTHA MARYADIT Vs. PUNE ZILLA SAHAKARI DUDH UTPADAK SANGH MARYADIT
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September 17, 2009 |
AMAR BHASKAR VERNEKAR Vs. EMPIRE INDUSTRIES LTD
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December 11, 2009 |
AMAR PUN Vs. STATE OF GOA
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August 28, 2009 |
AMARCHAND KUNJILAL SHARMA Vs. KONDU DAGDU PAULKAR
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November 5, 2009 |
AMARDEEP TEXTILES Vs. POPATRAO SHESHRAO KOLHE
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June 10, 2009 |
AMARJYOT SINGH JASWANT SINGH JAGGI Vs. STATE OF MAHARASHTRA
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July 18, 2009 |
AMBADAS JEEVANRAO PATIL Vs. STATE OF MAHARASHTRA
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October 7, 2009 |
AMBIKA SHIKSHAN SANSTHA Vs. HONEBLE PRESIDING OFFICER
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December 19, 2009 |
AMIN PYARALI Vs. STATE OF MAHARASHTRA
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July 21, 2009 |
AMIN THARANI S/O A THARANI Vs. KOTAK MAHINDRA PRIME LTD
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December 15, 2009 |
AMRATLAL BHANJI LAXMAN Vs. KUSUM PRABHUDAS LAXMAN
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June 11, 2009 |
AMRAWATI COAL AND CKE DEPOT Vs. UDDAVRAO MAROTRAO MANKAR
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November 3, 2009 |
AMRUT GINNING FACTORY Vs. NAMOBAI TANAJI PAWAR
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June 10, 2009 |
ANA ROSA PAACIAENCIA GONSALVES Vs. BENEDITO GONSALVES
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August 17, 2009 |
ANAHITA PANDOLE Vs. STATE OF MAHARASHTRA
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August 7, 2009 |
ANAMI NARAYAN ROY Vs. SUPRAKASH CHAKRAVARTHY INDIAN INHABITANT
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February 5, 2009 |
ANAND AGRO-CHEM INDIA LTD Vs. UNION OF INDIA
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January 14, 2009 |
ANAND B SHIRWAIKAR Vs. STATE THROUGH CBI PANAJI
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January 6, 2009 |
ANAND EDUCATION SOCIETY Vs. BHARTI
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February 16, 2009 |
ANAND ESTATE PVT LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
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February 13, 2009 |
ANAND JAYANT MORE Vs. BANK OF INDIA
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September 17, 2009 |
ANAND LAKSHMI ENTERPRISES Vs. VASANT BALU MHATRE OF RAIGAD
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November 30, 2009 |
ANAND PATWARDHAN Vs. DIRECTOR GENERAL
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March 31, 2009 |
ANAND PRAFULLA BEHRA Vs. STATE OF MAHARASHTRA
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April 24, 2009 |
ANAND RAMESH CHAVRE Vs. STATE OF MAHARASHTRA
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March 4, 2009 |
ANAND RATHI SHARE AND STOCK BROKERS LTD Vs. JAYSHREE SANJAY SONAWANE
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July 24, 2009 |
ANAND V GHORMADE Vs. MAHARASHTRA STATE ROAD TRANSPORT CORPORATION THROUGH ITS DIVISIONAL CONTROLLER
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November 7, 2009 |
ANANDRAO S/O HUKARUJI SHAMKULE Vs. SECRETARY, PEOPLES EDUCATION SOCIETY
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August 20, 2009 |
ANANDRAO S/O MAROTRAO KHARABE Vs. MADHURI POSING HERSELF TO BE W/O. ANANDRAO KHARABE
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January 21, 2009 |
ANANT S/O MANOHARRAO JOSHI Vs. STATE OF MAHARASHTRA
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October 8, 2009 |
ANANT SIDDIL ALIAS ADKIT Vs. STATE
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December 5, 2009 |
ANANT YASHWANT VOLVOIKAR Vs. STATE OF GOA
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January 13, 2009 |
ANANTA JANARDAN PATIL Vs. STATE OF MAHARASHTRA
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August 12, 2009 |
ANDRADE MOTORS Vs. ADDITIONAL COLLECTOR
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March 6, 2009 |
ANDREA ALFREDO TONALI Vs. STATE OF GOA
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November 21, 2009 |
ANGLO FRENCH TEXTILES Vs. COTTON CORPORATION OF INDIA LTD
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March 17, 2009 |
ANIL ALIAS MANIKRAO KULKARNI Vs. STATE OF MAHARASHTRA
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December 19, 2009 |
ANIL ALIAS VISHWANATH JADHAV Vs. PANKAJ ALIAS INDRAJEET BASSI
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September 16, 2009 |
ANIL BABURO KATARIA Vs. PURSHOTTAM PRABHAKAR KAWANE
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November 21, 2009 |
ANIL BHAT LT COAL Vs. CITIBANK N A
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February 9, 2009 |
ANIL DAGGI Vs. STATE OF MAHARASHTRA
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August 12, 2009 |
ANIL DATTATRAYA GIRME Vs. STATE OF MAHARASHTRA
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August 31, 2009 |
ANIL NEMICHAND BAFNA & ORS Vs. STATE OF MAHARASHTRA
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May 6, 2009 |
ANIL SHANTARAM KHOJE Vs. MUNICIPAL CORPORATION OF GR MUMBAI
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October 7, 2009 |
ANIL VASANT MANDKE Vs. INDIAN INSTITUTE OF TECHNOLOGY
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July 23, 2009 |
ANIRUDDHA GANESH PATHAK Vs. STATE OF MAHARASHTRA
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November 21, 2009 |
ANIRUDHA KISAN FULMALI Vs. AMIT UMRAOCHAND JAIN
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June 10, 2009 |
ANIS ALIAS AMIN YASIN ROGANKAR Vs. STATE OF MAHARASHTRA
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August 21, 2009 |
ANITA DILIP GAIDHANE Vs. BAJIRAO MADHAVRAO GAIDHANE
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November 12, 2009 |
ANITA HIRAMAN DHIRWADE Vs. MAHATMA PHULE JAN JAGRUTI YUVAK KRIDA SANSKAR MANDAL
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August 17, 2009 |
ANJALI C DHAMANGAONKAR Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI
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December 2, 2009 |
ANJUM FATIMA ASLAM Vs. AYESHA ANIS SHAIKH ADULT
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March 21, 2009 |
ANJUMANIISLAMS M.H. SABOO SIDDIK COLLEGE OF ENGINEERING Vs. GENERAL SECRETARY, AKHIL BHARTIYA KAMGAR SENA
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November 9, 2009 |
ANJUSINGH PRAMODSINGH RAJPUT Vs. STATE OF MAHARASHTRA
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January 30, 2009 |
ANKUSH DILEEP CHAVAN Vs. STATE OF MAHARASHTRA
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August 11, 2009 |
ANKUSH KAWLEKAR Vs. MOHAMAD ISMAIL
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February 18, 2009 |
ANNA KISHANRAO MORE Vs. P R MENON EXECUTIVE ENGINEER
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September 22, 2009 |
ANNA PANDURANG VAIDYA Vs. NAGPUR AGRICULTURAL PRODUCE MARKET COMMITTEE
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June 8, 2009 |
ANSUYA RAMESH MITHANI Vs. UNION OF INDIA
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February 17, 2009 |
ANTHONY F FERNANDES Vs. MELCHIOR FERNANDES
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March 4, 2009 |
ANTHONY JOHN MENINO RODRIGUES Vs. GREGORY BRUNO FERNANDES
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September 7, 2009 |
ANTHONY PEREIRA Vs. RAGHUNATH P SINARAI
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March 30, 2009 |
ANTHONY PEREIRA Vs. RAGHUNATH P SINARAI
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March 18, 2009 |
ANTONETA D SOUZA E REBELLO Vs. GOPINATH RAGHUVIR RAIKAR
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January 16, 2009 |
ANTONIO AGOSTINHO GOMINDES Vs. MILAGRES SANTANA GOMINDES
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December 7, 2009 |
ANTONIO MENEZES Vs. VITHOBA SHAMBA SHETYE
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August 31, 2009 |
ANTONIO TRAVASSO Vs. ADMINISTRATIVE TRIBUNAL FOR GOA WITH OFFICE AT PANAJI
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March 16, 2009 |
ANUJA AVINASH NAWATHE Vs. UNIVERSITY OF PUNE
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November 10, 2009 |
ANUP KUMAR SHETH Vs. RELIANCE INDUSTRIES LTD
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August 3, 2009 |
ANUPAM ENGINEERS MUMBAI Vs. INDIA OIL CORPORATION LTD
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December 10, 2009 |
ANUPAMA WINE DISTRIBUTORS Vs. TILAKNAGAR INDUSTRIES LTD
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March 16, 2009 |
ANUSAYA MADHAORAO KAPGATE Vs. BABURAO PANDURANG KAPGATE
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April 6, 2009 |
ANUSHREE RAJKAMAL BAJAJ Vs. STATE OF MAHARASHTRA
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April 27, 2009 |
APARNA RAJENDRA DESHPRABHU Vs. DEPUTY COLLECTOR LA AND LAND ACQUISITION OFFICER
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February 3, 2009 |
APPA ALIAS GURUDAS BARKELO GURAV Vs. HANUMANTRAO ANNASAHEB RANE
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August 17, 2009 |
APPA MUNJAJI PAWAR Vs. DIVISIONAL COMMISSIONER
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July 2, 2009 |
APPASO BAPU PATIL Vs. STATE OF MAHARASHTRA
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January 29, 2009 |
ARCHANA DALAL Vs. STATE OF MAHARASHTRA
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September 17, 2009 |
ARCHANA HEMANT NAIK Vs. URMILABEM I NAIK
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August 25, 2009 |
ARDESHIR BEHRAM DUBASH Vs. WEALTH TAX OFFICER
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February 13, 2009 |
ARJUN URBAN CO OPERATIVE BANK LTD Vs. CHIEF JUDICIAL MAGISTRATE SOLAPUR
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May 8, 2009 |
ARKEMA CATALYST INDIA PVT LTD Vs. UNION OF INDIA
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October 7, 2009 |
ARLENE LOURDES RAMONA CARDOZ Vs. REMIZ CARDOZO
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May 8, 2009 |
ARLINDA DIAS Vs. MARGAO CO OPERATIVE HOUSING SOCIETY LTD
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June 22, 2009 |
ARMANDO PEREIRA Vs. JUDE D SOUZA
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May 4, 2009 |
ARMANDO PEREIRA Vs. JUDE D SOUZA
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March 18, 2009 |
ARORA COMBINES Vs. DAMAJI GANPAT MANKAR
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November 10, 2009 |
ARORA FIBERS LTD Vs. UNION OF INDIA
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August 5, 2009 |
ARSHAD HUSAIN BAIG Vs. DIRECTORATE OF REVENUE INTELLIGENCE
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July 28, 2009 |
ARUN GAJANAN GADGIL Vs. VINAYAK PANDURANG GADGIL
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September 25, 2009 |
ARUN SUBRAO PRABHU Vs. RIZVI BUILDERS
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September 10, 2009 |
ARUN TIKEKAR Vs. SANATAN SANSTHA
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June 25, 2009 |
ARUN VASANTRAO BETKEKAR Vs. GOVERNMENT OF INDIA DEPARTMENT OF ATOMIC ENERGY ANUSHAKTI BHAVAN
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October 15, 2009 |
ARUNKUMAR A SHETTY Vs. STATE OF MAHARASHTRA
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February 10, 2009 |
ARUNODAYA COAL AGENCY RAIPUR Vs. WESTERN COALFIELDS LTD
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January 21, 2009 |
ARVIND GANESH KARNIK Vs. RESERVE BANK OF INDIA
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April 27, 2009 |
ARVIND KUMAR SHARMA Vs. CHIEF VIGILANCE COMMISSIONER
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February 5, 2009 |
ARVIVA INDUSTRIES (INDIA) LTD Vs. UNION OF INDIA
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April 23, 2009 |
ASAHI INDIA GLASS LTD Vs. STATE OF MAHARASHTRA
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June 26, 2009 |
ASARAM RANGNATH JADHAV Vs. STATE OF MAHARASHTRA
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July 28, 2009 |
ASHA D/O.NARAYAN PAWAR Vs. STATE OF MAHARASHTRA
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December 1, 2009 |
ASHABAI BHASKAR PAGARE Vs. STATE OF MAHARASHTRA
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August 5, 2009 |
ASHADEVI MAHILA NAGARI SAHAKARI PATSANSTHA MARYADIT Vs. SHIRISH SHIVAJI JAGTAP
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March 3, 2009 |
ASHIK RAMESHCHANDRA SHAH Vs. STATE OF MAHARASHTRA
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December 4, 2009 |
ASHISH COLACO Vs. INSPECTOR GENERAL OF PRISONS AND SUPERINTENDENT OF PRISONS
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July 24, 2009 |
ASHISHKANT PRABOOKANT SEN Vs. JAGOBA ALIAS DASHRATH JIBHKATE
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October 7, 2009 |
ASHOK ALIAS BALAJI BIRADAR Vs. MAHESH SHIKSHAN PRASARAK MANDAL
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August 28, 2009 |
ASHOK ARJUNRAO DHOBLE Vs. GEETABAI BHIMRAOJI
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November 7, 2009 |
ASHOK BHASKAR CHAULKAR Vs. CENTRAL BANK OF INDIA
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March 2, 2009 |
ASHOK CHATURVEDI Vs. STATE OF MAHARASHTRA
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December 16, 2009 |
ASHOK CHOPRA Vs. UNION OF INDIA
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April 16, 2009 |
ASHOK FULA AHIRE Vs. STATE OF MAHARASHTRA
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February 16, 2009 |
ASHOK GHANSHYAM KAMBLE Vs. CENTRAL BUREAU OF INVESTIGATION
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October 12, 2009 |
ASHOK GOTMARE Vs. STATE OF MAHARASHTRA
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October 16, 2009 |
ASHOK HIRALAL YADAV Vs. STATE OF MAHARASHTRA
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August 25, 2009 |
ASHOK JAIKRISHNA JAOLEKAR Vs. STATE OF MAHARASHTRA
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February 6, 2009 |
ASHOK KRISHNAJI INAMDAR Vs. K H RANGANATH
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June 10, 2009 |
ASHOK KUMAR DULICHAND SHARMA Vs. JETHMAL MOTILAL JEDIA
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August 14, 2009 |
ASHOK LAXMAN ATTARDE Vs. ATMARAM BHANU SAINDANE
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June 25, 2009 |
ASHOK LAXMANRAO GADGE Vs. PRATIMA DEODATTA KARMAKAR
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July 9, 2009 |
ASHOK MAHADEORAO RAMATKAR Vs. RAJNI ASHOK RAMTKAR
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September 25, 2009 |
ASHOK MAROTRAO KAYARKAR Vs. EDUCATION OFFICER
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January 28, 2009 |
ASHOK RAGHOBA AMBRE Vs. UNION OF INDIA
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November 16, 2009 |
ASHOK S/O. DIGA DENG Vs. STATE OF MAHARASHTRA
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November 21, 2009 |
ASHOK UDDHAO PATIL Vs. STATE OF MAHARASHTRA
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September 10, 2009 |
ASHOK YASHWANT NIKAM Vs. CHATRAPATI SHIVAJI VIDYA
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April 1, 2009 |
ASHOKA BUILDCON PVT LTD Vs. MAHARASHTRA STATE ROAD DEVELOPMENT CORPORATION
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March 26, 2009 |
ASHOKA BUILDCON PVTLTD Vs. VADILAL DAIRY INTERNATIONAL LTD
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September 8, 2009 |
ASHRUBA GOVINDRAO SOLUNKE Vs. STATE OF MAHARASHTRA
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October 14, 2009 |
ASHVIN NEEMA Vs. MANGALAM CLOTHES PVT LTD
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April 17, 2009 |
ASHWIN NEGANDHI Vs. D G METAL PRODUCT
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February 25, 2009 |
ASHWIN S SHAH Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY
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August 20, 2009 |
ASHWIN S SHAH Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY
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December 10, 2009 |
ASIABI ABDUL SATTAR KHAN Vs. HASAN GAFOOR
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February 26, 2009 |
ASMA HUSSAIN IQBAL HUSSAIN Vs. SAYYED KAMAL AHMAD
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December 16, 2009 |
ASSIS CARDOZ Vs. STATE OF GOA
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March 20, 2009 |
ASSOCIATED CEMENT COMPANIES LIMITED Vs. ASSOCIATED CEMENT STAFF UNION
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March 21, 2009 |
ASSOCIATION OF INTERNATIONAL SCHOOLS AND PRINCIPALS FOUNDATION Vs. STATE OF MAHARASHTRA
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December 10, 2009 |
ASST COLLECTOR OF CUSTOMS BOMBAY Vs. AHMED ABDULKARIM
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February 5, 2009 |
ASSTT ENGINEER CL II KUKADI LEFT CANAL Vs. DATTATRAYA GANPAT KENGE
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May 8, 2009 |
ATASHA ASHIRWAD BUILDERS J V Vs. STATE OF MAHARASHTRA
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December 9, 2009 |
ATMARAM GANU NAGRALE Vs. BALIRAM GANU NAGRALE
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December 16, 2009 |
ATMARAM GOPAL PARAB Vs. ALCON CEMENT COMPANY
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March 24, 2009 |
ATMARAM PANDURANGJI MUNDLE Vs. SHAMRAO URKUDAJI ARMORIKAR
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July 10, 2009 |
ATUL BHAURAO KHULGE Vs. UNION OF INDIA (UOI)
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July 22, 2009 |
ATUL NAIK Vs. STATE
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September 30, 2009 |
ATUL PRODUCTS LIMITED Vs. V P MEHTA
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February 2, 2009 |
ATUL SHIVAJI BHURASE Vs. STATE OF MAHARASHTRA
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October 15, 2009 |
ATUL VISHNUPANT DESHPANDE Vs. MUNICIPAL COUNCIL
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March 13, 2009 |
AUDUMBER ALIAS SHUBHAM PEDNEKAR Vs. STATE OF GOA
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August 14, 2009 |
AUTOMOTIVE MANUFACTURERS LIMITED Vs. MEMBER INDUSTRIAL COURT
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February 17, 2009 |
AVARSEKAR AND SONS PRIVATE LIMITED Vs. DHANANJAY SHIVDAS VARADE
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April 1, 2009 |
AVARSEKAR AND SONS PVT LTD Vs. DHANANJAY SHIVDAS VARADE
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April 16, 2009 |
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June 30, 2009 |
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November 9, 2009 |
AWADESH SINGH YADAV Vs. LABOUR AND ENFORCEMENT OFFICER DADRA AND NAGAR HAVELI
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April 24, 2009 |
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December 18, 2009 |
B K SHARMA Vs. SITARAM SAKHARAM THOTE
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January 6, 2009 |
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June 9, 2009 |
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August 26, 2009 |
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December 4, 2009 |
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November 5, 2009 |
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November 11, 2009 |
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September 11, 2009 |
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July 27, 2009 |
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November 3, 2009 |
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January 17, 2009 |
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July 29, 2009 |
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September 15, 2009 |
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September 15, 2009 |
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August 29, 2009 |
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July 14, 2009 |
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July 16, 2009 |
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December 10, 2009 |
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August 28, 2009 |
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January 7, 2009 |
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August 13, 2009 |
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December 1, 2009 |
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January 27, 2009 |
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December 14, 2009 |
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February 10, 2009 |
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November 17, 2009 |
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April 28, 2009 |
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August 12, 2009 |
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November 18, 2009 |
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February 10, 2009 |
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March 19, 2009 |
BARAKARA ABDUL AZIZ Vs. NATIONAL BANK OF OMAN
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May 5, 2009 |
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August 3, 2009 |
BASAVRAJ SANGRAMPPA THONTE Vs. STATE OF MAHARASHTRA
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January 23, 2009 |
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October 16, 2009 |
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July 16, 2009 |
BHAGABAI RAMDAS MARATHE Vs. STATE OF MAHARASHTRA
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September 10, 2009 |
BHAGAR BROS AND CO PVT LTD Vs. ENGINEERING WORKERS UNION THANE
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August 11, 2009 |
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August 26, 2009 |
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August 3, 2009 |
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November 17, 2009 |
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June 16, 2009 |
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November 7, 2009 |
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November 17, 2009 |
BHAGWAT DNYANDEO GHULE Vs. U L A M
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March 3, 2009 |
BHAGWATI T SHARMA Vs. DIVISIONAL COMMISSIONER
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November 30, 2009 |
BHAGYESH ALIAS BABLU NITIN SHAH Vs. STATE OF MAHARASHTRA
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January 28, 2009 |
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February 12, 2009 |
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August 7, 2009 |
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April 16, 2009 |
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March 24, 2009 |
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March 3, 2009 |
BHANGAR BROS Vs. ENGINEERING WORKERS UNION
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August 11, 2009 |
BHANJI B MORE Vs. STATE OF MAHARASHTRA
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November 10, 2009 |
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March 3, 2009 |
BHARAT PETROLEUM CORPORATION Vs. MIRIAM J BATLIWALA
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January 6, 2009 |
BHARAT PETROLEUM CORPORATION LIMITED Vs. STATE OF MAHARASHTRA
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June 9, 2009 |
BHARAT PETROLEUM CORPORATION LTD Vs. RAMESH R PASSI
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December 3, 2009 |
BHARAT PETROLEUM CORPORATION LTD. Vs. UNION OF INDIA
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September 16, 2009 |
BHARAT RAMBHAU VAIRAGE Vs. STATE OF MAHARASTRA
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June 10, 2009 |
BHARAT SANCHAR NIGAM LIMITED Vs. P S KARMASE
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November 30, 2009 |
BHARAT TUKARAM BHALKE Vs. REGIONAL JOINT DIRECTOR OF SUGAR PUNE
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July 28, 2009 |
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June 25, 2009 |
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December 15, 2009 |
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June 18, 2009 |
BHASKARRAO SHANKARRAO KULKARNI Vs. STATE INFORMATION COMMISSIONER
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April 28, 2009 |
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November 26, 2009 |
BHIKAJI JAGANNATH WAGHDHARE Vs. UNION OF INDIA
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August 13, 2009 |
BHIMA SAHAKARI SAKHAR KARKHANA LTD Vs. BHIMA SAKHAR KAMGAR SANGH
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November 9, 2009 |
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June 5, 2009 |
BHIMRAO NAGORAO HATTIAMBIRE Vs. STATE OF MAHARASHTRA
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July 14, 2009 |
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February 4, 2009 |
BHIMSMRUTI SHIKSHAN SANSTHA Vs. CHANDAN PUNJABRAO TAGADE
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February 10, 2009 |
BHIVA YASHWANT TILVE Vs. STATE
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November 19, 2009 |
BHIWAPUR TALUKA SHETKI SAHAKRI KHAREDI VIKRI SAMIT LIMITED Vs. ABDUL SALM ABDUL HAFIZ SHEIKH
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December 7, 2009 |
BHOJRAJ TULSIRAM GAJBHIYE Vs. SALL INDIA REPORTER LTD
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May 8, 2009 |
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January 9, 2009 |
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November 12, 2009 |
BHOR INDUSTRIES LTD. Vs. UNION OF INDIA
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July 23, 2009 |
BHUPENDRA T SHUKLA Vs. STATE
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September 29, 2009 |
BIBHA NAKUL SINGH Vs. KAUSHIK J SHAH
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September 17, 2009 |
BICHOLIM URBAN CO-OPERATIVE BANK LTD Vs. RAJU SURESH MULGAOKAR AND STATE
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July 31, 2009 |
BICHOLIM URBAN COOPERATIVE BANK LTD Vs. ARVIND VENKATESH CHIKODI
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March 2, 2009 |
BIDDLE SAWYER LTD Vs. CHEMICAL EMPLOYEES UNION
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March 16, 2009 |
BIDDLE SAWYER LTD Vs. CHEMICAL EMPLOYEES UNION
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January 27, 2009 |
BIJOY KALITA Vs. STATE
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September 29, 2009 |
BIKASDAS ALIAS GOKULDAS Vs. STATE OF MAHARASHTRA
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July 20, 2009 |
BILAL BISHAD SHAIKH Vs. STATE OF MAHARASHTRA
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July 9, 2009 |
BILKIS BANO ABDUL RAZZAK Vs. STATE OF MAHARASHTRA
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March 6, 2009 |
BINABAI Vs. K M WARE
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March 18, 2009 |
BINDIYA A CHAWLA Vs. AJAY LAJPATRAI CHAWLA
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March 31, 2009 |
BIOTOR INDUSTRIES LIMITED Vs. UNION OF INDIA
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September 18, 2009 |
BIPIN NATWARLAL GANATRA Vs. ROHAN P SHAH
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August 17, 2009 |
BIPIN SYNTHETICS PVT LTD Vs. STATE OF MAHARASHTRA
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July 3, 2009 |
BISHOP COTTON SCHOOL Vs. MEMBER INDUSDTRIAL COURT
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July 23, 2009 |
BISMILLA BEE Vs. MOHD ANWAR MOHD AKHTAR
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December 14, 2009 |
BITTU CHOITH NANIKRAM HARCHANDANI Vs. STATE OF MAHARASHTRA
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February 13, 2009 |
BLUE STAR LIMITED Vs. UNION OF INDIA
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October 15, 2009 |
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April 9, 2009 |
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September 1, 2009 |
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March 21, 2009 |
BOARD OF TRUSTEES OF THE PORT OF BOMBEY Vs. UNION OF INDIA
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July 28, 2009 |
BOGAN OZA Vs. LALITYA KR. DAS
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August 13, 2009 |
BOMBAY CONSTRUCTION AND ENGINEERING PVT LTD Vs. MEHTA FINESTOCK PVT LTD
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September 25, 2009 |
BOMBAY TARPAULIN MERCHANTS' ASSOCIATION Vs. STATE OF MAHARASHTRA
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August 7, 2009 |
BRAHMA SIDDHESHWAR CO-OPERATIVE HOUSING SOCIETY LTD Vs. STATE OF MAHARASHTRA
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March 31, 2009 |
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August 24, 2009 |
BRIHAN MAHARASHTRA SUGAR SYNDICATE LTD Vs. COMMISSIONER OF INCOME TAX
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February 17, 2009 |
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September 18, 2009 |
BRIHANMAHARASHTRA SUGAR SYNDICATE LTD Vs. ORIENTAL INSURANCE CO LTD
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September 8, 2009 |
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August 21, 2009 |
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April 16, 2009 |
BRITANNIA INDUSTRIES LIMITED Vs. UNION OF INDIA
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July 3, 2009 |
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April 14, 2009 |
BRUNO DIAS SOUZA Vs. STATE OF GOA
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August 3, 2009 |
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September 9, 2009 |
BRYAN D SILVA Vs. MARY NUNES
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March 23, 2009 |
BUDHA GANPAT TAYADE Vs. CHINDHU SHAHADU TAYADE
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April 2, 2009 |
BUDHIYA DAYARAM JAMANKUR Vs. ADDITIONAL COMMISSIONER
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May 6, 2009 |
BUDHIYA DAYARAM JAMUNKAR Vs. ADDITIONAL COMMISSIONER
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March 6, 2009 |
BUDHWARPETH VYAPARI MANCH, PONDA, GOA AND ANOTHER Vs. PONDA MUNICIPAL COUNCIL, PONDA, GOA AND OTHERS
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July 23, 2009 |
CAETANO REMEDIOS DOURADO Vs. DIGAMBAR A NAIK
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August 31, 2009 |
CAETANO REMEDIOS DOURADO SON OF JOAQUIM DOURADO Vs. DIGAMBAR A NAIK SON OF ATMA NAIK, NALINI DIGAMBAR NAIK WIFE OF SHRI DIGAMBAR A NAIK
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February 26, 2009 |
CAETANO ROSARIO FURTADO ALIAS JACOB FURTADO Vs. SECRETARY/SARPANCH VILLAGE PANCHAYAT OF CANA BENAULIM
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November 30, 2009 |
CANACONA CANDOS PVT LTD Vs. MANPREET SINGH RANA ALIAS NICKY RANA
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September 1, 2009 |
CANDIDO JOSE CAETANO CARDOZO Vs. VIJAY CONSTRUCTION COMPANY
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July 17, 2009 |
CAPMAN FINANCIALS LTD Vs. STATE CBI
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October 25, 2009 |
CAPT A ALMEIDA Vs. NATIONAL AVIATION COMPANY OF INDIA LTD
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June 10, 2009 |
CARLA GANNON Vs. SHABAZ FARUKH ALLARAKHIA
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July 10, 2009 |
CARLUS CARDOZ Vs. STATE
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September 18, 2009 |
CAROMA AGENCIES PVT LTD Vs. SPEEDLINE CARGO MOVERS
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February 25, 2009 |
CARTINI INDIA LIMITED Vs. ADDITIONAL COMMISSIONER OF INCOME TAX
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March 25, 2009 |
CAVENDISH SHIPPING LIMITED Vs. POLARIS MARINE MANAGEMENT PVT LTD
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December 17, 2009 |
CEAT LIMITED Vs. UNION OF INDIA AND ORS
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September 1, 2009 |
CENTRAL BANK OF INDIA Vs. SARAF CHEMICALS PVT LTD
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March 13, 2009 |
CENTRAL BANK OF INDIA Vs. SANJAY E DOLASKAR POST KOLGAON
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June 23, 2009 |
CENTRAL BUREAU INVESTIGATION Vs. MANOHAR BABURAO NANDANWAR
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September 30, 2009 |
CENTRAL BUREAU OF INVESTIGATION BANK SECURITIES AND FRAUD CELL Vs. SHAM B BHATIA
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December 19, 2009 |
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December 16, 2009 |
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April 15, 2009 |
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July 22, 2009 |
CHAIRMAN, NAGARIK SAHAKARI BANK LTD Vs. SHRIKRISHNA V SAMBHUS
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November 9, 2009 |
CHAKRADHAR GOPINATH JADHAV Vs. STATE OF MAHARASHTRA
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November 3, 2009 |
CHAMPABAI Vs. SHAMABAI ALIAS SHAMKUWARBAI GAJRAJSINGH PARDESHI
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December 17, 2009 |
CHANCHAL CHOUDHARY Vs. STATE OF MAHARASHTRA
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September 15, 2009 |
CHANDRAHAS NARAYAN SHETTY Vs. MISRIBAI RAMKUVAR PANDIT
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April 20, 2009 |
CHANDRAKANT ALIAS GAJANANRAO PISE Vs. COLLECTOR NAGPUR
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December 3, 2009 |
CHANDRAKANT ALIAS RAJU RAMAKANT NAVGHARE Vs. STATE OF MAHARASHTRA
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September 10, 2009 |
CHANDRAKANT B GARWARE Vs. JAYHEET INVESTMENTS PVT LTD
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December 17, 2009 |
CHANDRAKANT BHALCHANDRA GARWARE Vs. UNION OF INDIA & ORS
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May 5, 2009 |
CHANDRAKANT DHANU Vs. SHARMILA KAPUR
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January 7, 2009 |
CHANDRAKANT G DHURY Vs. COMMISSIONER MUNICIPAL CORPORATION OF BOMBAY
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June 17, 2009 |
CHANDRAKANT HARIBHAU ADMANE Vs. PRASHANT MANOHAR ADMANE
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August 24, 2009 |
CHANDRAKANT MAHADEORAO KACHOLE Vs. DIVISIONAL JOINT REGISTRAR COOPERATIVE SOCIETIES NAGPUR
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January 22, 2009 |
CHANDRAKANT MAHADEV PATOLE Vs. STATE OF MAHARASHTRA
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August 5, 2009 |
CHANDRAKANT PUNDLIKRAO RANDIVE Vs. LALIT KANTILAL THAKKAR
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July 14, 2009 |
CHANDRAKANT SALASKAR Vs. GOA STATE CO-OPERATIVE BANK LTD
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February 5, 2009 |
CHANDRAKANT SALASKAR C/O IRRIGATION DEPARTMENT Vs. REGISTRAR OF CO-OPERATIVE SOCIETIES
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February 5, 2009 |
CHANDRAKANT SHIKSHAN SANSTHA TALKAMPTEE Vs. RAJENDRA ALIAS RAMAJI BELEKAR
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October 9, 2009 |
CHANDRAKANT TUKARAM PHARTADE Vs. STATE OF MAHARASHTRA
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March 6, 2009 |
CHANDU Vs. KALIDAS
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February 10, 2009 |
CHANDU KISANRAO CHAVAN Vs. STATE OF MAHARASHTRA
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August 28, 2009 |
CHANDULAL P PATEL Vs. JAYWANT H THAKUR
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March 14, 2009 |
CHANDULAL P PATEL Vs. JAYWANT H THAKUR
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March 4, 2009 |
CHANDULAL S/O ASARAM PATIL Vs. PRAVIN RANGRAO PATIL
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September 14, 2009 |
CHANRASHWAR SHIKSHAN SANSTHA Vs. RAMESH DAGDURAO DESHMUKH
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December 14, 2009 |
CHARANJITSINGH MELARAM ARORA Vs. ASSISTANT REGISTRAR CO OPERATIVE SOCIETIES TAHSIL UMRED
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November 25, 2009 |
CHATTISGARH DISTILLERIES LTD Vs. CENTRAL BUREAU OF INVESTIGATION
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March 20, 2009 |
CHATURBHUJ MAHADEOJI VERMA Vs. SAU KALAWATI
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December 1, 2009 |
CHAUDHARY CONSTRUCTION CO Vs. BRIHANMUMBAI MUNICIPAL CORPORATION
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March 19, 2009 |
CHEIF EXECUTIVE OFFICER JALGAON DIST SUPERVISION CO OP SOC LTD Vs. RAMKRUSHNA DALPUR MORE
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September 7, 2009 |
CHEMIPOL Vs. UNION OF INDIA
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September 17, 2009 |
CHETAN MANHARLAL GAGLANI Vs. STATE OF MAHARASHTRA
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March 26, 2009 |
CHETAN VITTHAL TUPE Vs. SHAILESH NARAYAN SHINDE
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March 20, 2009 |
CHHABUBAI HARIBHAU BADAKH Vs. S H KHATOD AND SONS
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May 4, 2009 |
CHHABUTAI SANJAY TUPATKAR Vs. GOVIND HARUSCHANDRA WASNIK
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April 30, 2009 |
CHHATRAPATI SHAHU EDUCATION SOCIETY Vs. RAMKRISHNA
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November 30, 2009 |
CHHATRASAL ANANDRAO TELRANDHE Vs. PRABHAKAR MANIRAM TELRANDHE
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November 7, 2009 |
CHHAYA VYANKATRAO HAJARE Vs. STATE OF MAHARASHTRA
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November 20, 2009 |
CHHAYADEVI SURESH JAISWAL Vs. COMMISSINER OF POLICE
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October 5, 2009 |
CHIEF ENGINEER Vs. MEMBER INDUSTRIAL COURT
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December 7, 2009 |
CHIEF ENGINEER (ELECTRICAL) PUBLIC WORKS DEPARTMENT, MUMBAI AND ORS. Vs. RAMKRUSHNA RAMCHANDRA AKARE, & ORS.
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July 1, 2009 |
CHIEF EXECUTIVE OFFICER Vs. PANDHARI BHAURAOJI MASKE
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December 17, 2009 |
CHIEF EXECUTIVE OFFICER ZILLA PARISHAD Vs. AZEEM AHMED KHAN NAZIR MOHAMMADKHAN
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August 13, 2009 |
CHIMANLAL SHAH Vs. FARHANA ABDUL JABAR SAYYAD
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July 16, 2009 |
CHINTAMAN BARBAJI DUPARE Vs. VITHABAI DEORAOJI WAHANE
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March 23, 2009 |
CHITRA NITIN PENDHARKAR Vs. MAHARASHTRA EDUCATION SOCIETY
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January 29, 2009 |
CHOTUMAL BAHIRAMAL SINDHO Vs. SHRI HOTUMAL BAHIRUMAL SINDHI
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March 6, 2009 |
CHOTUMAL BAHIRAMAL SINDHO Vs. BABURAO VINAYAK MOHADKAR
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March 6, 2009 |
CHOWGULE AND CO PVT LTD Vs. RADHA KRISHNA PILYENKAR
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December 16, 2009 |
CHURCH TISWADI-GOA Vs. DEPUTY COLLECTOR L A AND LAND ACQUISITION OFFICER
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January 15, 2009 |
CIMCO BIRLA LIMITED Vs. ROWENA LEWIS
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June 15, 2009 |
CIPLA LTD Vs. RELIANCE INFRASTRUCTURE LTD
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September 4, 2009 |
CIT Vs. INCOME TAX SETTLEMENT COMMISSION
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July 8, 2009 |
CITY OF NAGPUR CORPORATION Vs. FAGO SAMPATRAO UKEY
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December 8, 2009 |
CITY OF NAGPUR CORPORATION Vs. INDIAN GYMKHANA
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December 16, 2009 |
CLOUGH ENGINEERING LTD Vs. OIL AND NATURAL GAS CORPORATION
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March 12, 2009 |
COCA COLA INDIA PVT. LTD Vs. COMMISSIONER OF CENTRAL EXCISE
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August 26, 2009 |
COLLIN JOSEPH MASCARENHAS SON OF LATE ANTHONIO MASCARENHAS ALIAS ANTONIO RUMALDO DO CORACAO DE JESUS MASCARENHAS AND HIS WIFE ZENIA MASCARENHAS Vs. FR JOSE ANTONIO MINGUEL EMITERIO MASCARENHAS SON OF LATE DAVID CAMILO MASCARENHAS
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July 23, 2009 |
COMMISSIONER CENTRAL EXCISE Vs. AIR CARRYING CORP PVT LTD
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August 4, 2009 |
COMMISSIONER OF C EX Vs. INDORAMA TEXTILES LTD
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October 9, 2009 |
COMMISSIONER OF C EX & CUS Vs. BIDHATA INDUSTRIES PVT LTD
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July 21, 2009 |
COMMISSIONER OF C EX & CUS Vs. NAKODA TEXTILE INDUSTRIES LTD
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April 16, 2009 |
COMMISSIONER OF C EX , THANE-I Vs. NICHOLAS PIRAMAL (INDIA) LTD
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August 14, 2009 |
COMMISSIONER OF CENTRAL EXCISE Vs. COROMANDEL FERTILIZERS LTD
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April 15, 2009 |
COMMISSIONER OF CENTRAL EXCISE Vs. NIRAJ CHANDRA
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May 5, 2009 |
COMMISSIONER OF CENTRAL EXCISE Vs. RPG CABLES LTD
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February 3, 2009 |
COMMISSIONER OF CENTRAL EXCISE Vs. FIBRE FOILS LTD
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June 23, 2009 |
COMMISSIONER OF CENTRAL EXCISE Vs. D C POLYESTER PVT LTD
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June 30, 2009 |
COMMISSIONER OF CENTRAL EXCISE Vs. VIRENDRA PROCESSORS PVT LTD
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June 30, 2009 |
COMMISSIONER OF CENTRAL EXCISE Vs. OKASA LTD
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June 10, 2009 |
COMMISSIONER OF CENTRAL EXCISE Vs. MOOSA HAJI PATRAWALA P LTD
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June 10, 2009 |
COMMISSIONER OF CENTRAL EXCISE Vs. MADHURI TRAVELS
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April 21, 2009 |
COMMISSIONER OF CENTRAL EXCISE Vs. RAMPLY INDIA LTD
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June 11, 2009 |
COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS Vs. RAM ALUMINIUM P LTD
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June 30, 2009 |
COMMISSIONER OF CENTRAL EXCISE, MUMBAI-V Vs. GURU PLASTICS WORK
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September 29, 2009 |
COMMISSIONER OF CENTRAL EXCISE, PUNE-II Vs. RAVI BATTERIES
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June 30, 2009 |
COMMISSIONER OF CENTRAL EXCISE, THANE-II Vs. VISEN FABRICS
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July 14, 2009 |
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June 22, 2009 |
COMMISSIONER OF CUS (GENERAL) Vs. RINKU SHIPPING AGENCY
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COMMISSIONER OF CUSTOMS Vs. LEELA SCOTTISH LACE P LTD
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September 24, 2009 |
COMMISSIONER OF CUSTOMS (AP), MUMBAI Vs. ALFRED MENEZES
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June 9, 2009 |
COMMISSIONER OF CUSTOMS (EP) Vs. P D MANJREKAR
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August 27, 2009 |
COMMISSIONER OF CUSTOMS (EP), MUMBAI Vs. SURINDER KHOSLA
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March 20, 2009 |
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April 6, 2009 |
COMMISSIONER OF CUSTOMS (GENERAL) Vs. CANNON SHIPPING CO PVT LTD
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September 1, 2009 |
COMMISSIONER OF CUSTOMS (IMPORT), MUMBAI Vs. FINESSE CREATION INC
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August 25, 2009 |
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February 3, 2009 |
COMMISSIONER OF CUSTOMS (IMPORTS) Vs. RAJENDRA S SANGHAVI
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August 11, 2009 |
COMMISSIONER OF CUSTOMS (IMPORTS) Vs. ANAND MAHINDRA
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September 23, 2009 |
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July 15, 2009 |
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January 15, 2009 |
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February 9, 2009 |
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February 13, 2009 |
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March 21, 2009 |
COMMISSIONER OF INCOME TAX Vs. UTTAMCHAND JAIN
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July 2, 2009 |
COMMISSIONER OF INCOME TAX Vs. SWEDISH TELECOMS INTERNATIONAL AB
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June 12, 2009 |
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April 6, 2009 |
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December 14, 2009 |
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November 21, 2009 |
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October 16, 2009 |
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September 11, 2009 |
COMMISSIONER OF INCOME TAX Vs. P S PASRICHA
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October 7, 2009 |
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August 26, 2009 |
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March 24, 2009 |
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March 26, 2009 |
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October 12, 2009 |
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March 30, 2009 |
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March 12, 2009 |
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July 15, 2009 |
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April 15, 2009 |
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January 27, 2009 |
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January 20, 2009 |
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March 2, 2009 |
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July 21, 2009 |
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February 26, 2009 |
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February 11, 2009 |
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May 7, 2009 |
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June 30, 2009 |
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June 16, 2009 |
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July 8, 2009 |
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July 2, 2009 |
COMMISSIONER OF INCOME TAX Vs. EMILIO RUIZ BERDEJO
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October 15, 2009 |
COMMISSIONER OF INCOME TAX Vs. POLYCOTT CORPORATION
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January 23, 2009 |
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June 29, 2009 |
COMMISSIONER OF INCOME TAX Vs. SALMAN KHAN
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December 1, 2009 |
COMMISSIONER OF INCOME TAX CENTRAL Vs. OMPRAKASH K JAIN SURAT
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January 12, 2009 |
COMMISSIONER OF INCOME TAX-1 Vs. INCOME TAX APPELLATE TRIBUNAL
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January 19, 2009 |
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March 25, 2009 |
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January 22, 2009 |
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July 29, 2009 |
COMMISSIONER OF SALES TAX Vs. ROLTA COMPUTER AND INDUSTRIES PRIVATE LIMITED
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June 9, 2009 |
COMMISSIONER OF SALES TAX MAHARASHTRA STATE Vs. ROLTA COMPUTER AND INDUSTRIES PRIVATE LIMITED
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June 19, 2009 |
COMMISSIONER OF WEALTH TAX Vs. KRISHNA KAPOOR
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January 16, 2009 |
COMMISSIONER OF WEALTH TAX Vs. A M BHIWANDIWALLA
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February 13, 2009 |
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October 14, 2009 |
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February 12, 2009 |
COSTA AND COMPANY PVT LTD Vs. GERMAN EXPRESS SHIPPING AGENCY INDIA PVT LTD
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January 13, 2009 |
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March 6, 2009 |
COSTA PINTO AND ASSOCIATES Vs. PRESTIGE HOLIDAY RESORTS LTD
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April 6, 2009 |
COTEX Vs. STATE OF MAHARASHTRA
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February 18, 2009 |
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October 1, 2009 |
COUNTER CLAIM RAISED LOMATE Vs. NARSINGH JAGANNATH MORE
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November 17, 2009 |
CSAV GROUP AGENCIES (INDIA) PVT LTD Vs. UNION OF INDIA
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July 15, 2009 |
D B ENTERPRISE Vs. JUHU CHANDAN CO OP HSG LTD
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March 6, 2009 |
D R PATIL Vs. STATE OF MAHARASHTRA
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April 9, 2009 |
DADAR AVANTI CHS LTD Vs. MUNICIPAL CORPORATION OF BOMBAY
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February 10, 2009 |
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August 14, 2009 |
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August 4, 2009 |
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December 18, 2009 |
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February 10, 2009 |
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March 12, 2009 |
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July 24, 2009 |
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March 13, 2009 |
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DANNY ALIAS HARPALSING Vs. STATE OF MAHARASHTRA
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November 11, 2009 |
DASHRATH BAPU SHINDE Vs. STATE OF MAHARASHTRA
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April 28, 2009 |
DASHRATH CHINDHUJI DHURVE Vs. PANDURANG RAJARAM GEDAM
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December 7, 2009 |
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November 7, 2009 |
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July 16, 2009 |
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November 19, 2009 |
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June 15, 2009 |
DATTARAM KRISHNA PEDAMKAR Vs. STATE OF MAHARASHTRA
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April 22, 2009 |
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October 16, 2009 |
DATTATRAYA ADINATH BANDGAR Vs. STATE OF MAHARASHTRA
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March 25, 2009 |
DATTATRAYA DAGDOBA DHOLE Vs. SHAIKH JAVED HUSEN HAJRAT SAHEB
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March 6, 2009 |
DATTATRAYA MAHADEO SUKHTHANKAR Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
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November 26, 2009 |
DATTATRAYA R PATIL Vs. ARUN RANGRAO PATIL
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February 9, 2009 |
DATTATRAYA RAMANNA MANE Vs. BABU NAYAZ PATHAN
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October 6, 2009 |
DATTU NAMDEV THAKUR Vs. STATE OF MAHARASHTRA
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December 14, 2009 |
DAULAT ANANDA CHOUDHARI Vs. STATE OF MAHARASHTRA
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September 4, 2009 |
DAVID POBRI FERNANDES Vs. STATE
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January 20, 2009 |
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March 23, 2009 |
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September 23, 2009 |
DEANNA J. JEEJEEBHOY Vs. WEALTH TAX OFFICER
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January 22, 2009 |
DEELIP S SHETYE Vs. STATE OF GOA
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February 17, 2009 |
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January 22, 2009 |
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November 26, 2009 |
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January 30, 2009 |
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November 26, 2009 |
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June 25, 2009 |
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September 24, 2009 |
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September 30, 2009 |
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July 9, 2009 |
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November 19, 2009 |
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July 28, 2009 |
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July 15, 2009 |
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September 2, 2009 |
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October 16, 2009 |
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February 12, 2009 |
DEVENDRA TUKARAM KATKE Vs. STATE OF MAHARASHTRA
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February 25, 2009 |
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March 30, 2009 |
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November 27, 2009 |
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July 9, 2009 |
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September 11, 2009 |
DHARMA V CHODANAKAR Vs. STATE
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July 28, 2009 |
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November 19, 2009 |
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January 27, 2009 |
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July 29, 2009 |
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November 6, 2009 |
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August 17, 2009 |
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July 9, 2009 |
DILIP BHAGWANTRAO INGOLE Vs. COMMISSIONER OF COOPERATION AND THE REGISTRAR OF COOPERATIVE SOCIETIES MAHARASHTRA STATE
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February 2, 2009 |
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DILIP MAHADEORAO INGALE Vs. STATE OF MAHRASHTRA
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July 29, 2009 |
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August 12, 2009 |
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April 21, 2009 |
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December 19, 2009 |
DINESHBHAI OZA Vs. DENA BANK MUMBAI
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June 22, 2009 |
DINKAR BALIRAMJI BUNDELE Vs. PRESIDING OFFICER SCHOOL TRIBUNAL
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June 22, 2009 |
DINKAR PANDHARI GOLE Vs. VITHAL NAMDEO BOBDE
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November 23, 2009 |
DINSHAH DHUNJISHAH GAGRAT Vs. VILOO BYRAMJI PLUMBER
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July 3, 2009 |
DINU GOVIND KADAM Vs. SHANKAR TATYABA PISAL
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August 31, 2009 |
DIPA GANGULY Vs. NEW INDIA ASSURANCE COMPANY LIMITED
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February 10, 2009 |
DIPESH BABURAO PARDESHI Vs. GENERAL MANAGER MAHARASHTRA STATE ELECTRICITY DISTRIBUTION CO LTD
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January 15, 2009 |
DIPTI DIPAK KOLAPKAR Vs. MAHARASHTRA PUBLIC SERVICE COMMISSION
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May 7, 2009 |
DIPTI KUMR MOHANTY Vs. VEDIOCON INDUSTRIES LTD
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February 17, 2009 |
DIPTI TEXTILE INDUSTRIES Vs. COMMISSIONER OF INCOME TAX
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June 15, 2009 |
DIRECTOR OF EDUCATION HIGHER EDUCATION MAHARASHTRA Vs. PRASHANT SHANKARRAO POPATKAR
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August 6, 2009 |
DIRECTOR OF INCOME TAX Vs. OMAN INTERNATIONAL BANK SOAG
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February 9, 2009 |
DIRECTOR OF INCOME TAX Vs. NGC NETWORK ASIA LLC
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January 14, 2009 |
DIRECTOR OF INCOME TAX UNIT NO V 1 Vs. NAGORAO MALKU GHADGE
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October 15, 2009 |
DIRECTORATE OF HEALTH SERVICES Vs. TUKARAM S GAONKAR
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February 16, 2009 |
DISCOVERY PROPERTIES AND HOTELS PVT LTD Vs. CITY AND INDUSTRIAL DEVELOPMENT CORPORATION OF MAHARASHTRA LTD
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October 8, 2009 |
DIVISIONAL CONTROLLER MAHARASHTRA STATE ROAD TRANSPORT CORPORATION Vs. RAMBHAU PUNDLIKRAO KALAMBE
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January 17, 2009 |
DIVISIONAL CONTROLLER MAHARASHTRA STATE ROAD TRANSPORT CORPORATION Vs. MARUTI BAPURAO LOKHANDE
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April 8, 2009 |
DIVISIONAL CONTROLLER MSRTC, AHMEDNAGAR Vs. RANJANA KESHAV BHOSALE
|
September 4, 2009 |
DIVISIONAL CONTROLLER, MAHARASHTRA STATE ROAD TRANSPORT CORPORATION Vs. PRADEEP S/O VENKATRAO SHINDE
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November 27, 2009 |
DIWAKAR MANIRAM KOHALE Vs. STATE OF MAHARASHTRA
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December 7, 2009 |
DNYAN MATA PRIMARY SCHOOL Vs. MANISHA ASHOK UPARE
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June 23, 2009 |
DNYANEO DHANDIBA JADHAV Vs. STATE OF MAHARASHTRA
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April 20, 2009 |
DNYANESHWAR DEVIDAS PUNSE Vs. STATE OF MAHARASHTRA
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August 13, 2009 |
DNYANESHWAR JAGANNATH BARI Vs. STATE OF MAHARASHTRA
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November 11, 2009 |
DORR-OLIVER (INDIA) LTD. Vs. COMMISSIONER OF INCOME TAX
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January 20, 2009 |
DOSIBAI NANABHOY JEEJEEBHOY Vs. UNION OF INDIA
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January 20, 2009 |
DUDHGANGA VEDGANGA SAHAKARI SAHKAR KARKHANA Vs. STATE OF MAHARASHTRA
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November 5, 2009 |
DUDHSINGH BALA CHAVAN Vs. MURTIDHAR GYANBA KUDALE
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March 2, 2009 |
DUKLE CONSTRUCTIONS Vs. DOMINGOS ANTONIO MONTEIRO
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March 4, 2009 |
DURGADEVI GAURISHANKAR BHATTAD Vs. SHALIKRAM VITTHALRAO KORDE
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April 2, 2009 |
DURYODHAN HIRAMAN INGOLE Vs. INDIAN COUNCIL AGRICULTURE RESEARCH
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May 4, 2009 |
DWARKADAS S/O HUKUMCHAND BHUTADA Vs. CHAIRMAN, NANDED DISTRICT CENTRAL COOPERATIVE BANK LTD, NANDED DISTRICT CENTRAL COOPERATIVE BANK LTD
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July 9, 2009 |
DY COLLECTOR Vs. MARIANO DO ROSARIO ANTONIO
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July 29, 2009 |
DY COLLECTOR AND LAND ACQUISITION OFFICER Vs. EFIGENIO DIAS
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April 8, 2009 |
DY COLLECTOR AND LAND ACQUISITION OFFICER Vs. AURELIANO MENDES
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April 8, 2009 |
E-CITY MEDIA PRIVATE LIMITED A PRIVATE LIMITED COMPANY Vs. SADHRTA RETAIL LIMITED A PUBLIC LIMITED COMPANY
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November 20, 2009 |
EAST INDIA HOTELS LTD Vs. CENTRAL BOARD OF DIRECTOR TAXES
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March 6, 2009 |
ECHJAY FORGINGS LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX
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June 12, 2009 |
EDC LTD Vs. EDC CO OPERATIVE HOUSING SOCIETY LTD
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August 31, 2009 |
EDUCATION OFFICER Vs. PRADEEP YADAVRAO DESHPANDE
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December 15, 2009 |
EDWIN RIBEIRO Vs. PANDURANG NARAYAN SUKHTANKAR SON OF NARAYAN SUKHTHANKAR
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August 20, 2009 |
EKNATH BAYAJI GADKARI Vs. UNION OF INDIA
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October 15, 2009 |
EKNATH P KAMBLE Vs. JANQUI NILU KAMBLE
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March 21, 2009 |
ELIA M XAVIER FERNANDES E GONSALVES Vs. JOANA RODRIGUES
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July 22, 2009 |
EMA MARIA DO TOMAS NORONHA Vs. JAIME ALCANTARA SOARES
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December 14, 2009 |
EMPLOYEES STATE INSURANCE CORPORATION Vs. VISHNU SAW MILLS FACTORY
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June 22, 2009 |
ENGINEERING ENTERPRISR Vs. UNION OF INDIA
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October 1, 2009 |
ESKAY ENGINEERS Vs. BHARAT SANCHAR NIGAM LIMITED
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July 1, 2009 |
ESQUIRE SHIPPING AND TRADING PVT LTD Vs. MAHAASHTRA MANTIME BOARD
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April 16, 2009 |
ETRADE MAURITIUS LTD Vs. ASSTT DIRECTOR OF INCOME TAX (INTERNATIONAL TAXATION)
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March 23, 2009 |
EVARISTINA GODINHO FERNANDES Vs. ANASTIACIO CONCEICAO RABINDRANATH DIAS E PEREIRA
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October 5, 2009 |
EVARISTO MANUEL SEQUEIRA Vs. PARISH PRIEST
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February 26, 2009 |
EXECUTION ENGINEER Vs. SULOCHANABAI G KALAMKAR
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July 23, 2009 |
EXECUTIVE ENGINEER Vs. GULAB BEGUBHAI SHAIKH
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October 6, 2009 |
EXECUTIVE ENGINEER Vs. DINESH
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September 1, 2009 |
EXECUTIVE ENGINEER C M S E B NAGPUR Vs. UTTAMRAO BAPURAO RAUT
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October 7, 2009 |
EXECUTIVE ENGINEER CENTRAL PUBLIC WORKS DEPARTMENT Vs. RAJU BANDUJI RAUT
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March 30, 2009 |
EXECUTIVE ENGINEER LOWER WANA PROJECT DIVISION Vs. VASANT NATTUJI KOSARE
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June 8, 2009 |
EXECUTIVE ENGINEER OSMANABAD MEDIUM PROJECT DIVISION Vs. BHAGWAN YASWANTA KULKARNI
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January 21, 2009 |
EXECUTIVE ENGINEER PUBLIC WORKS DIVISION Vs. ASHOK HIRAMAN MATURKAR
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November 27, 2009 |
EXECUTIVE ENGINEER WORKS DIVISION ZILLA PARISHAD Vs. ABDUL SAMI A SAYEED
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September 23, 2009 |
EXECUTIVE ENGINEER, PUBLIC WORKS DIVISION Vs. SUKHDEO SADASHIV HATZADE
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November 27, 2009 |
FARID ABDUL LATIF NOORANI Vs. SAYED SADIQ ALI QADRI
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March 12, 2009 |
FARROQUE ALIAS MUNSHI Vs. STATE OF MAHARASHTRA
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November 30, 2009 |
FELIX D SOUZA Vs. VILLAGE PANHAYAT OF MORJIM
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December 23, 2009 |
FIDA HUSSAIN YAHYABHAI BOHRA Vs. STATE OF MAHARASHTRA
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October 9, 2009 |
FIROZ HASSANALI RUPANI Vs. STATE OF MAHARASHTRA
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November 26, 2009 |
FITIMA KASAM SAHEB BAGWAN Vs. STATE OF MAHARASHTRA
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May 6, 2009 |
FOMENTO RESORTS AND HOTELS LTD Vs. ROHIDAS NAIK
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September 23, 2009 |
FORCE MOTORS LIMITED Vs. POONA EMPLOYEES UNION
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February 2, 2009 |
FORUM DIAMONDS Vs. BANK OF BARODA
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October 15, 2009 |
FRANCIS D SA PRESENTLY LODGED AT CENTRAL JAIL AGUADA Vs. STATE THROUGH CHIEF SECRETARY SECRETARIAT
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July 23, 2009 |
FRANCIS PAUL PEREIRA Vs. DY COLLECTOR AND SUB DIVISIONAL OFFICER GOVERNMENT OF GOA
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November 6, 2009 |
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February 21, 2009 |
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August 28, 2009 |
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December 9, 2009 |
FRIENDS SOCIAL CIRCLE Vs. PRESIDING OFFICER SCHOOL TRIBUNA
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July 15, 2009 |
FROST INTERNATIONAL Vs. UNION OF INDIA
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April 15, 2009 |
FULCHAND SHANKRAJI SHENDE Vs. SANDIP SUKHDEO THAOKAR
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September 2, 2009 |
GABRIEL FERNANDES Vs. DEPUTY DIRECTOR OF PANCHAYATS
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March 21, 2009 |
GAJANAN LAXMAN GHATE Vs. STATE OF MAHARASHTRA
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September 30, 2009 |
GAJANAN MAHARAJ SHIKSHAN SANSTHA Vs. MILIND MADHUKARRAO LABADE
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December 15, 2009 |
GAJANAN MAROTI MORE Vs. DURGA ALIAS RADHA SHRIKRISHNA WAGH
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September 25, 2009 |
GAJANAN P LASURE Vs. DIRECTOR GENERAL OF POLICE MAHARASHTRA STATE
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March 17, 2009 |
GAJANAN SAHAKARI SOOT GIRNI Vs. ASSISTANT PROVIDENT FUND COMMISSIONER
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March 20, 2009 |
GAJANAN UDDHAORAO GAROLE Vs. STATE OF MAHARASHTRA
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July 9, 2009 |
GAJANAND NARAYAN JOSHI Vs. HARIDAS BHIKULAL JABANPUTRA
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July 18, 2009 |
GAJIRAM PUNDLIK GAWANE Vs. STATE OF MAHARASHTRA
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February 2, 2009 |
GANESH BENZOPLAST LIMITED Vs. BOARD OF TRUSTEES OF MORMUGAO PORT TRUST
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September 2, 2009 |
GANESH BHANDARI Vs. STATE OF GOA
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April 20, 2009 |
GANESH RAMBHAU KHALALE Vs. STATE OF MAHARASHTRA
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January 7, 2009 |
GANESH SAHAKARI SAKHAR KARKHANA LTD Vs. DASHRATH BAJIRAO NIRGUDE
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July 3, 2009 |
GANESHANAN LAKSHMANAN Vs. STATE OF MAHARASHTRA
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June 9, 2009 |
GANGABAI RAMESH ITANKAR Vs. BUZURKAR RAM MANDIR TRUST
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December 1, 2009 |
GANGADHAR ALIAS NANDKUMAR SHIRPURKAR Vs. STATE OF MAHARASHTRA
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September 24, 2009 |
GANGADHAR HUSHAN DESHBRATAR Vs. STATE OF MAHARASHTRA
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August 12, 2009 |
GANGADHAR MANJI CHOUDHARI Vs. TUKARAM KISAN NAIKWADI
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October 6, 2009 |
GANGADHAR MOHAN LAMKANE Vs. STATE OF MAHARASHTRA
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May 6, 2009 |
GANGADHAR PANDURANG PURANIK Vs. DNYANOBA NIVRUTTI MUNDHE
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June 18, 2009 |
GANGADHAR RAMCHANDRA KHARBE Vs. SARPANCH
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November 19, 2009 |
GANGADHAR S/O NILKANTH SHENDE Vs. UNION OF INDIA
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January 7, 2009 |
GANGARAM DUSHANNA DANDIL Vs. STATE OF MAHARASHTRA
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May 4, 2009 |
GANGUBAI SHENF ADU PATIL Vs. CHAVDAS KISAN PATIL
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July 15, 2009 |
GANPAT ASHRUBA KOLI Vs. STATE OF MAHARASHTRA
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February 3, 2009 |
GANPAT R PALNI Vs. STATE OF GOA
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December 5, 2009 |
GANPAT S/O LAXMAN CHANDOLE Vs. VENKATESH S/O GANGADHARRAO KAKDE
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July 18, 2009 |
GANPAT SHAMRAO BUJADE Vs. DIRECTOR CENTRAL FUEL RESEARCH INSTITUTE SHANBAD
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January 20, 2009 |
GANPATI NARAYAN NIKAM Vs. RAMCHANDRA BHIKU SAVANT
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August 17, 2009 |
GANPATRAO RANJIT NAGUL Vs. DATTATRYA GURU DAULATGIRI MHARAJ
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October 16, 2009 |
GARBAD DHANU DHANGAR Vs. PANDURANG ANNAJI ATHAWALE
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January 7, 2009 |
GAURAV UDAY NAGARSEKAR Vs. STATE OF GOA
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May 4, 2009 |
GAURI DEEPAK PATEL Vs. INDIA ASSURANCE CO LTD
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December 17, 2009 |
GAUTAM SHIKSHAN SANSTHA Vs. PRESIDING OFFICER
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November 17, 2009 |
GAWAR CONSTRUCTION LTD Vs. UNION OF INDIA
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September 26, 2009 |
GAWAR CONSTRUCTION LTD. Vs. UNION OF INDIA (UOI) AND ORS.
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September 29, 2009 |
GEETA KANCHA TAMANG Vs. STATE OF MAHARASHTRA
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November 23, 2009 |
GEETA KESHAV SHANKAR ALIAS GEETA MUKESH KHARWA Vs. STATE OF MAHARASHTRA
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February 12, 2009 |
GEETANJALI W/O.VIJAYKUMAR NAWANDER Vs. STATE OF MAHARASHTRA
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December 10, 2009 |
GEMMA MARTINS Vs. GANESH BHIKU HARMALKAR
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March 20, 2009 |
GENERAL MAZDOOR SABHA Vs. EXON LABORATORIES PVT. LTD.
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June 8, 2009 |
GENESIS COLORS PRIVATE LIMITED Vs. ANIL RAMLABHAYA SURI
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October 14, 2009 |
GENOM BIOTECH PRIVATE LIMITED Vs. DIRECTOR OF INCOME TAX-1 (INVESTIGATION)
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May 7, 2009 |
GEORGE DIAS Vs. DON BOSCO BOARDING
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February 11, 2009 |
GEORGE L FERNANDES Vs. STATE OF GOA
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June 23, 2009 |
GERMAN REMEDIES LTD Vs. PRATIBHA S TIWATANE
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November 9, 2009 |
GHANSHYAM JAMNOMAL SHEWAKRAMANI Vs. LACHMANDAS TULSIRAM NAYAR HUF
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November 17, 2009 |
GHANSHYAM JAMNOMAL SHEWAKRAMANI Vs. LACHMANDAS TULSIRAM NAYAR
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November 7, 2009 |
GHANSHYAM S/O LATE SHRI GOPALDAS MOHTA Vs. CORPORATION OF CITY OF NAGPUR
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October 16, 2009 |
GHARKUL INDUSTRIES PVT LTD Vs. SUPERINTENDENT CENTRAL EXCISE RANGE
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March 2, 2009 |
GHATESHWAR SEVA SANSTHA Vs. HEMANT ALIAS VINAYAKRAO PUROHIT
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September 10, 2009 |
GHODAWAT INDUSTRIES INDIA PVT LTD Vs. UNION OF INDIA
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July 14, 2009 |
GILBS COMPUTER LIMITED Vs. INCOME TAX APPELLATE TRIBUNAL
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July 29, 2009 |
GIRDHAR MAHADEO TEKADE Vs. SDUCATION OFFICER SECONDARY ZILLA PARISHAD
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July 7, 2009 |
GIRDHARILAL MAHADEO TEKADE Vs. EDUCATION OFFICER (SECONDARY)
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July 7, 2009 |
GIRISH GANGADHAR AGRAWAL Vs. JAGDISHCHANDRA AMRUTLAL WAKHARIYA
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August 21, 2009 |
GIRISH MULCHAND MEHTA Vs. MAHESH S MEHTA
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December 10, 2009 |
GIRISH SUDHAKARRAO BHELONDE Vs. STATE OF MAHARASHTRA
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November 27, 2009 |
GIRISH VASANTRAO BHOYAR Vs. NIMBAJI WARLUJI BAMBAL
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April 30, 2009 |
GIRREDDI SURYANARAYAN REDDY Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
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July 23, 2009 |
GIRREDDI SURYANARAYANA REDDY Vs. THE SECURITIES AND EXCHANGE BOARD OF INDIA
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April 24, 2009 |
GITA CHANDRASHEKHAR PANDIT Vs. CHANDRASHEKHAR RAMESHWAR PANDIT
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January 20, 2009 |
GITA RUPCHAND DEKATE Vs. STATE OF MAHARASHTRA
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June 10, 2009 |
GITANJALI BHARAT SANGALE Vs. MAHARASHTRA STATE BOARD OF SECONDARY AND HIGHER SECONDARY EDUCATION
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July 28, 2009 |
GKN SINTER METALS PRIVATE LIMITED (FORMERLY KNOWN AS GKN SINTER METALS LIMITED), A COMPANY INCORPORATED UNDER THE COMPANIES ACT, 1956 Vs. UNION OF INDIA (UOI) (THROUGH THE SECRETARY, MINISTRY OF LAW AND JUSTICE, DEPARTMENT OF LEGAL AFFAIRS),
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December 19, 2009 |
GKP BUILDERS Vs. JOSE CORDEIRO
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April 2, 2009 |
GLENMARK PHARMACEUTICALS LTD Vs. BAL PHARMA LTD
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April 4, 2009 |
GLOBAL EARTH PROPERTIES AND DEVELOPERS PVT LTD Vs. LOREAL INDIA PRIVATE LIMITED
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March 16, 2009 |
GLOBAL TRADE FINANCE LTD Vs. SUDARSHAN OVERSEAS LIMITED
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August 20, 2009 |
GLOCHEM INDUSTRIES LTD Vs. CADILA HEALTHCARE LTD
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November 6, 2009 |
GOA ANTIBIOTICS AND PHARMACEUTICALS LTD Vs. R K CHAWLA
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April 21, 2009 |
GOA FOUNDATION Vs. MARGAO MUNICIPAL COUNCIL THROUGH CHIEF OFFICER
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June 24, 2009 |
GOA HOMES AND DEVELOPERS Vs. SAVIO ROQUE DA FRACA MISQUITA
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September 17, 2009 |
GOA INDUSTRIAL DEVELOPMENT CORPORATION Vs. ROHIT SANGHVI
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October 7, 2009 |
GOA STATE CO OP BANK LTD Vs. KURTARKAR TRADERS
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October 15, 2009 |
GOA STATE CO OP BANK LTD Vs. ANUJA KHOBREKAR
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August 14, 2009 |
GOA STATE CO OPERATIVE BANK LTD Vs. MOHAN SURYA NAIK
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August 28, 2009 |
GOA STATE POLLUTION CONTROL BOARD Vs. BALAJI METALS
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August 18, 2009 |
GOA TOURISM DEVELOPMENT CORPORATION LTD Vs. NANDGOPAL KUDCHADKAR
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December 23, 2009 |
GOALDAS DECOSTHAN Vs. STATE OF MAHARASHTRA
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April 22, 2009 |
GODAWANI MARATHWADA PATBANDHARE VIKAS MAHAMANDAL Vs. DEVIDAS GANPAT PAWAR
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October 7, 2009 |
GODREJ INDUTRIES LTD Vs. JRE RUTTON KAVASMANECK ALIAS JER JASWAHAR THADANI
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October 6, 2009 |
GOKUL MADHUKARRAO POTLE Vs. SANJAY GANDHI CO OPERATIVE SPINNING MILL LTD
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November 13, 2009 |
GOLDEN CHARIOT AIRPORT Vs. AIRPORTS AUTHORITY OF INDIA
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March 4, 2009 |
GOLDENDREAMS ARCADE PVT LTD Vs. SHIV EMBROIDERY MANUFACTURING COMPANY
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July 10, 2009 |
GOLDGEM OVERSEAS Vs. FLAWLESS DIAMOND INDIA LTD
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January 7, 2009 |
GONDIA DISTRICT CENTRAL CO OPERATIVE BANK LTD Vs. STATE OF MAHARASHTRA
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June 9, 2009 |
GOOD VALUE MARKETING COMPANY LTD Vs. MONTEX CORPORATION
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January 30, 2009 |
GOODLASS NEROLAC PAINTS LTD Vs. PAINTS EMPLOYEES UNION
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January 21, 2009 |
GOODLASS NEROLAC PAINTS LTD Vs. UNION OF INDIA
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September 24, 2009 |
GOPAL RAMSA NAGATE Vs. STATE OF MAHARASHTRA
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February 16, 2009 |
GOPAL V N PANVELKAR Vs. DEPUTY COLLECTOR AND LAND ACQUISITION OFFICER PANAJI
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May 6, 2009 |
GORAI MACHHIMAR SAHAKARI SANSTHA LTD Vs. STATE OF MAHARASHTRA
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July 18, 2009 |
GORAKH SRIPATI MAHINGADE Vs. DISTRICT COLLECTOR SOLAPUR
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April 28, 2009 |
GORAKHANTH BALU SHINDE Vs. STATE OF MAHARASHTRA
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April 16, 2009 |
GOREGAON PETROL SUPPLY CO Vs. STATE OF MAHARASHTRA
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December 8, 2009 |
GOVERNMENT OF GOA Vs. ACHUTTAN
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November 10, 2009 |
GOVERNMENT OF GOA Vs. ACHUTTAN
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October 10, 2009 |
GOVERNMENT OF GOA Vs. JAISU SHIPPING CO PVT LTD
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March 19, 2009 |
GOVIND ALIAS BHAI GANESH TILVE Vs. VIKRAM KUMAR
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June 10, 2009 |
GOVIND ALIAS BHAI GANESH TILVI Vs. VIKRAM KUMAR
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July 10, 2009 |
GOVIND BABU KHOT Vs. STATE OF MAHARASHTRA
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June 25, 2009 |
GOVIND GANESH @ BHAI TILAWE Vs. R P MIROKHE & ANR
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September 27, 2009 |
GOVIND GANESH ALIAS BAI TILAWE Vs. R P MIROKHE
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November 27, 2009 |
GOVIND GOVERDHANDAS DAGA Vs. FIELD MINING AND ISPAT LTD
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July 31, 2009 |
GOVIND RAMESHWAR AGRAWAL Vs. STATE OF MAHARASHTRA
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July 30, 2009 |
GOVIND SAKHARAM UDHE Vs. STATE OF MAHARASHTRA
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June 11, 2009 |
GOVINDHAN R GOUNDER Vs. IVORY PROPERTIES AND HOTELS PVT LTD
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November 13, 2009 |
GOVINDRAO ALIAS SADANAND TANDLE Vs. BABULAL ALIAS PARASHRAM PATEL
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September 24, 2009 |
GRAM VIKAS SAMITTEE Vs. DARSHANLAL NANDLAL MALHOTRA
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March 26, 2009 |
GRASIM INDUSTRIES LTD Vs. COMMISSIONER OF INCOME TAX
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March 5, 2009 |
GREAT EASTERN SHIPPING COMPANY Vs. SUKHDEV SINGH
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February 20, 2009 |
GREENWAYS SHIPPING AGENCIES PVT LTD Vs. UNION OF INDIA
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March 18, 2009 |
GUJARAT GODREJ INNOVATIVE CHEMICALS LIMITED Vs. UNION OF INDIA
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August 25, 2009 |
GULAB Vs. N MOIDEEN KUNHI
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March 20, 2009 |
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March 26, 2009 |
GULAB BABALAL UGARE Vs. HUSAINALLI DASTGIR UGARE
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October 6, 2009 |
GULAB SOPANRAO KHARWADE Vs. NAVNATH PARASRAM PADGHAN
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February 18, 2009 |
GULABRAO NAGORAO INGOLE Vs. DWARKABAI GULABRAO INGOLE
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December 15, 2009 |
GULAM MOHMAD KHAN Vs. GULAM NABI CHANNU MIYA
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August 20, 2009 |
GUMANSHINGH LASCHHYA BARDE Vs. STATE OF MAHARASHTRA
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November 13, 2009 |
GUNMALA GHENDMAL JHAVERI Vs. SUSHILA KANAKMAL GANDHI
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March 25, 2009 |
GURUDAS RAMCHANDRA PILANKAR AND WIFE Vs. MANUEL ADELAIDE CONCEPTION
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August 21, 2009 |
GURUKRIPA TRADERS Vs. KAILAS RAMNARAYAN
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June 8, 2009 |
GURUKRIPA TRADERS Vs. KAILAS RAMNARAYAN
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June 28, 2009 |
GURULINGAPPA SHARNAPPA BIRAJDAR Vs. SIDRAMAPPA GANPATRAO MULGE
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February 13, 2009 |
GURUPRASAD RAGHUNATH SWAR Vs. ALEIXO FERNANDES
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July 29, 2009 |
GYANODAYA SHIKSHAN PRACHARAK SAMITTS Vs. STATE OF MAHARASHTRA
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July 30, 2009 |
H CANDOLKAR Vs. UNION OF INDIA
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November 16, 2009 |
HAB PHARMACEUTICALS AND RESEARCH LTD Vs. PRAMO LIFE SCIENCE
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November 5, 2009 |
HAMID FAHIM ANSARI Vs. COMMR OF CUS (IMPORT), NHAVA SHEVA
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May 6, 2009 |
HAMID HAJI HAROON Vs. KHAIRUNNISA HAJI MOHAMMAD
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July 9, 2009 |
HANMABAI IRANNA PATIL Vs. STATE OF MAHARASHTRA
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March 12, 2009 |
HANSABAI SHRIPATI BHOSALE Vs. PARUBAI GOPAL BHOSALE
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August 17, 2009 |
HANSABAI SRIPATI BHOSALE Vs. PARUBAI GOPAL BHOSALE
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August 7, 2009 |
HANUMAN MAHADEO KUCHANKAR Vs. STATE OF MAHARASHTRA
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February 25, 2009 |
HANUMANT ALIAS HEMANT HARIBHAU THAKRE Vs. DEORAO SUDAMRAO KADU
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November 30, 2009 |
HANUMANT K KAKADE Vs. SUMAN HANUMANT KAKADE
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February 26, 2009 |
HANUMANT SHAMBU NAGVENKAR Vs. LALITABAI KRISHNA NAGVENKAR
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July 20, 2009 |
HARESH N MIRCHANDANI Vs. RESHMA MIRCHANDANI
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July 30, 2009 |
HARESH P JASHNANI Vs. SATCO SECURITES AND FINANCIAL SERVICE L
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April 4, 2009 |
HARGOVIND GANGABHISHAN BAJAJ Vs. STATE OF MAHARASHTRA
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February 2, 2009 |
HARI BHURAJI MAHAJAN Vs. RAJENDRA SHANKAR DAWKNOR
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April 28, 2009 |
HARI GOVIND HATWAR Vs. STATE OF MAHARASHTRA
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October 9, 2009 |
HARI KASHIRAM SONAWANE Vs. VASUDEO HIMAN KOTIL
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February 27, 2009 |
HARI SHANKER SINHANIA Vs. STATE OF MAHARASHTRA
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May 7, 2009 |
HARI SHREE ENTERPRISES Vs. VIKAS HOUSING LTD
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March 19, 2009 |
HARIBAI DIGAMBARRAO BHISE Vs. INDRABAI VENKATRAO KADAM
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March 13, 2009 |
HARIBHAU PANDURANG KUBALE Vs. CHANVIM ENGINEERING P LTD
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March 4, 2009 |
HARIDAS KISANRAO KHARBADKAR Vs. STATE OF MAHARASHTRA
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November 30, 2009 |
HARIDAS SON OF TANBAJI BHENDE Vs. B R AMBEDKAR PRIMARY SCHOOL
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November 7, 2009 |
HARINARAYANAN PUNAMCHAND VYAS Vs. STATE OF MAHARASHTRA
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July 3, 2009 |
HARISCHANDRA LEKHRAJ MELUWANT Vs. BHALCHANDRA NAIK
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June 8, 2009 |
HARISH KUMAR KEWADMAL BAJAJ Vs. STATE OF MAHARASHTRA
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July 27, 2009 |
HARISH VITHAL KULKARNI Vs. PRADEEP MAHADEV SABNIS
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December 10, 2009 |
HARNIK FOOD INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE, PUNE
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March 24, 2009 |
HARNIK NUTRIENTS PVT LTD Vs. COMMISSIONER OF C EX & CUS , PUNE
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January 28, 2009 |
HARSHA MANOHARLAL MANSHANI Vs. STATE OF MAHARASHTRA
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April 6, 2009 |
HARSHAD KESHAVLAL KOTHARI Vs. STATE OF MAHARASHTRA
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January 5, 2009 |
HARSHAD SHAMBHULAL SETH Vs. SANGEETA RAJESH VARMA
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November 17, 2009 |
HASIM HUJURSAB SAYEED Vs. GORIB HASHIM SAYEED
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January 23, 2009 |
HASMUKH TARACHAND SETH Vs. ISHWARCHAND VASISTHANARAYANCHAND JHA
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December 19, 2009 |
HDFC BANK LTD Vs. UNION OF INDIA
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April 27, 2009 |
HELCINO ALEIXO FERNANDES Vs. MILIND MADHUKAR BHENDE
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April 22, 2009 |
HEMA VIJAY NIKHARE Vs. UNION OF INDIA
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November 7, 2009 |
HEMANT OMKARRAO THAKRE Vs. STATE OF MAHARASHTRA
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February 3, 2009 |
HEMANT S/O OMKARNATH THAKRE Vs. STATE OF MAHARASHTRA
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January 23, 2009 |
HERBERT IRWIN PEREIRA Vs. RUDOLPH PEREIRA
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September 15, 2009 |
HERCULANO COELHO Vs. ANTONIA POBRINHA DIAS
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July 6, 2009 |
HERO CYCLES LIMITED Vs. UNION OF INDIA
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June 16, 2009 |
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September 17, 2009 |
HILL PROPERTIES LTD Vs. UNION OF INDIA
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October 16, 2009 |
HINDALCO INDUSTRIES LIMITED Vs. STATE
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June 22, 2009 |
HINDALCO INDUSTRIES LTD Vs. ESS DEE ALUMINIUM LIMITED
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December 10, 2009 |
HINDUSTAN AERONAUTICS LIMITED Vs. NASHIK WORKERS UNION
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June 25, 2009 |
HINDUSTAN FERODO LTD. Vs. COMMISSIONER OF INCOME TAX
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January 12, 2009 |
HINDUSTAN FOODS LTD Vs. DEPUTY COMMISSIONER OF INCOME-TAX
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February 13, 2009 |
HINDUSTAN LEVER LIMITED Vs. HINDUSTAN LEVER RESEARCH CENTRE EMPLOYEES UNION
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June 15, 2009 |
HINDUSTAN LEVER LTD Vs. CONTRACT LAGHU UDYOG KAMGAR UNION MALAD
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June 17, 2009 |
HINDUSTAN MOTORS MFG Vs. SADASHIV TUKLARAM SALUNKE
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March 2, 2009 |
HINDUSTAN PETROLEUM CORPORATION LTD Vs. PRESIDING OFFICER CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL CUM LABOUR COURT NAGPUR
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November 12, 2009 |
HINDUSTAN PETROLEUM CORPORATION LTD Vs. UNION OF INDIA
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September 2, 2009 |
HINDUSTAN UNILEVER LTD Vs. HINDUSTAN LEVER EMPLOYEES UNION
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June 24, 2009 |
HINDUSTAN UNILEVER LTD. Vs. HINDUSTAN LEVER EMPLOYEES UNION
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July 24, 2009 |
HINDUSTANI EDUCATION SOCIETY Vs. UNION OF INDIA
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January 9, 2009 |
HIREN ALUMINIUM LTD Vs. UNION OF INDIA
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January 16, 2009 |
HISLOP EDUCATION SOCIETY Vs. PRESIDING OFFICER UNIVERSITY COLLEGE TRIBUNAL
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July 21, 2009 |
HITENDRA SHRIKRISHNA PATIL Vs. STATE OF MAHARASHTRA
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August 29, 2009 |
HOTEL LEELAVENTURE PVT LTD Vs. STATE OF GOA
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April 16, 2009 |
HOUSABAI ALIAS DHULAJI SHINDE Vs. ASHOK MAHADEO PARLIKAR
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December 10, 2009 |
HUGO NEU CORPORATION Vs. LLOYDS STEEL INDUSTRIES LTD
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June 12, 2009 |
HUHKUMCHAND DADULAL PARDESHI Vs. RETURNING OFFICER AGRICULTURAL PRODUCE MARKETING COMMISSION
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July 7, 2009 |
HYT ENGINEERING COMPANY PVT LTD Vs. UNION OF INDIA
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June 10, 2009 |
I D KURHEKAR Vs. BHASKAR KRISHNA RAO GAURI SHETTIWAR
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December 17, 2009 |
I PLUS INC Vs. CONSIM INFO PRIVATE LIMITED
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August 13, 2009 |
ICDS LIMITED Vs. STATE
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April 2, 2009 |
ICICI BANK LIMITED Vs. STATE OF MAHARASHTRA
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July 3, 2009 |
ICICI SECURITIES LTD Vs. O P ROONGTA
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August 12, 2009 |
ILIAHKHAN YOUNUSKHAN Vs. TALAYARKHAN SHERKHAN
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August 20, 2009 |
ILIYAS AMIR MANIYAR Vs. STATE OF MAHARASHTRA
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August 3, 2009 |
IMMANUEL DORAIRAJ PAUL Vs. STATE OF MAHARASHTRA
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December 16, 2009 |
IN RE Vs. STATE
|
January 9, 2009 |
IN RE RAM AVATAR KUNJILAL GUPTA Vs. SANJAY RAMAVATAR GUPTA
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January 20, 2009 |
IN RE: RELIANCE COMMUNICATIONS LIMITED, A COMPANY INCORPORATED UNDER THE COMPANIES ACT, 1956 Vs. WEBDUNIA COM (INDIA) PVT LTD, A COMPANY REGISTERED UNDER THE COMPANIES ACT, 1956
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July 18, 2009 |
IN RE: RELIANCE COMMUNICATIONS LTD. Vs. STATE
|
July 16, 2009 |
IN RE: VARIOUS COMPANIES (IN LIQN ) Vs. STATE
|
March 17, 2009 |
INCHARGE PRESIDENT SHRI GURUDESHMUKH ASHRAM TRUST Vs. JAYWANT TUKARAM PANDAGALE
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November 4, 2009 |
INDIA ELECTRON EXCHANGE LTD Vs. VIVEK JOSE AGNELO ARAUJO
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September 16, 2009 |
INDIA FINTRADE LTD Vs. CHERRY FASHIONS LTD
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April 3, 2009 |
INDIABULLS FINANCIAL SERVICES LTD Vs. LOYAL MOTORS PVT LTD
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June 30, 2009 |
INDIAN BANK Vs. KAPOL CO OP BANK LTD
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April 20, 2009 |
INDIAN HOTEL AND RESTAURANT ASSOCIATION Vs. STATE OF MAHARASHTRA
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October 9, 2009 |
INDIAN NATIONAL SHIPOWNERS ASSOCIATION Vs. UNION OF INDIA
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March 23, 2009 |
INDIAN PLANETARY SOCIETY Vs. CENTRAL BOARD OF DIRECT TAXES
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July 10, 2009 |
INDIAN TOURISM DEVELOPMENT Vs. PRESIDING OFFICER
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June 16, 2009 |
INDIRABAI BHALCHANDRA BHAJEKAR Vs. PUNE MUNICIPAL CORPORATION
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October 9, 2009 |
INDOWORTH (INDIA) LTD Vs. UNION OF INDIA (UOI)
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September 29, 2009 |
INDUR KARTAR CHHUGANI Vs. STATE OF MAHARASHTRA
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March 23, 2009 |
INDUS ENGINEERING CO Vs. ASSTT. CIT
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April 13, 2009 |
INDUSIND BANK LTD Vs. QUALITY FABRICATORS AND ERECTORS
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September 7, 2009 |
INFRASTRUCTURE LEASING AND FINANCIAL SERVICES LTD Vs. STATE OF MAHARASHTRA
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August 20, 2009 |
INFRASTRUCTURE LEASING AND FINANCIAL SERVICES LTD Vs. VIJAYA V PRABHU
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December 4, 2009 |
INGERSOLL-RAND INDIA LTD Vs. COMMISSIONER OF INCOME TAX
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April 4, 2009 |
INTER GOLD (INDIA) LIMITED AND ANR. Vs. STATE OF MAHARASHTRA AND ORS.
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September 11, 2009 |
INTER GOLD INDIA LTD Vs. STATE OF MAHARASHTRA
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August 21, 2009 |
INTERNATIONAL AIR CHARTER OPERATIONS (I) PVT LTD Vs. UNION OF INDIA
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April 23, 2009 |
INTERNATIONAL THERMAL TECHNOLOGY KIRCHNER ITALIA BRANCH S P A Vs. ESTEEM PROJECTS PVT LTD
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March 19, 2009 |
INTERTEK TESTING SERVICES INDIA PVT LTD Vs. SCHEME OF AMALGAMATION OF CALEB BRETT INDIA PVT LTD
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February 6, 2009 |
IRAPA KUMBHAR Vs. STATE OF GOA
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December 16, 2009 |
IRENE D SOUZA Vs. MARCOS BRAZINHA FERNANDES ALIAS MARK FERNANDES
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September 1, 2009 |
IRES RODRIGUES Vs. STATE
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November 25, 2009 |
ISHWAR A RUNSUR Vs. STATE OF MAHARASHTRA
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March 17, 2009 |
ISHWAR RAMCHAND GIDWANI Vs. UNION OF INDIA
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September 10, 2009 |
ISMT LTD Vs. BHAATIA MINI SPING AND ENGG CO P LTD
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April 23, 2009 |
ISPAT ALLOYS LTD Vs. UNION OF INDIA
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August 12, 2009 |
ISPAT INDUSTRIES LTD Vs. SHIPPING CORPORATION OF INDIA LTD
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October 16, 2009 |
ISPAT INDUSTRIES LTD Vs. COLLECTOR DIST RAIGAD
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January 23, 2009 |
ISPAT INDUSTRIES LTD Vs. COLLECTOR DIST RAIGAD
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April 2, 2009 |
IVP LIMITED Vs. IVP LIMITED WORKERS UNION
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November 12, 2009 |
IVP LIMITED Vs. IVP LIMITED WORKERS UNION
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December 16, 2009 |
J C KHANNA Vs. RAVINDRA M SHAH
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July 10, 2009 |
J D SONS Vs. ADDITIONAL COLLECTOR
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December 7, 2009 |
J MARATHE Vs. P V KALOKE
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April 8, 2009 |
J SUNDERRAJAN Vs. S G DALVI
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April 15, 2009 |
JAFARALI MITHABHAI HIRANI Vs. STATE OF MAHARASHTRA
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February 24, 2009 |
JAGANNATH DAMAJI POL Vs. STATE OF MAHARASHTRA
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April 16, 2009 |
JAGANNATH LAXMANRAO SHERKI Vs. DIVISIONAL COMMISSIONER NAGPUR
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January 16, 2009 |
JAGDAMBA EDUCATION SOCIETY Vs. RAJENDRA BABURAO GOLHAR
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January 28, 2009 |
JAGDISH DEVILAL SUTAR Vs. MAHARASHTRA HOUSING AND AREA DEVELOPMENT AUTHORITY
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September 11, 2009 |
JAGDISH G NAIK Vs. CHANDRAHAS AMIN
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April 22, 2009 |
JAGDISHCHANDRA NARAYAN RAO KAREMORE Vs. DISTRICT COLLECTOR
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January 14, 2009 |
JAGDMBA SAHKARI SAKHAR KARKHANA LTD Vs. TAHSHILDAR KARJAT
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April 29, 2009 |
JAGDMBA SAHKARI SAKHAR KARKHANA LTD Vs. TAHSHILDAR KARJAT
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April 4, 2009 |
JAHANGIR ARDESHIR RABADI Vs. THEMI KUKADAM
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August 25, 2009 |
JAI PATEL LEGAL REPRESENTATIVES HEIRS Vs. UNION OF INDIA
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August 17, 2009 |
JAI PRAKASH STRIPS LTD Vs. UNION OF INDIA
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September 29, 2009 |
JAIGURU SHIKSHAN ORASARAK MANDAL Vs. SWAMI VIVEKANAND SAHKARI GRUH NIRMAN COOPERATIVE SOCIETY
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February 17, 2009 |
JAIMALA BHAURAO RAMTEKAR Vs. PRESIDING OFICER SCHOOL TRIBUNAL NAGPUR
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April 30, 2009 |
JAMDAR HIGH SCHOOL Vs. SUNIL WASUDEORAO BHOYAR
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June 9, 2009 |
JAMSHID AHAMAD KHAN Vs. ADDITIONAL COLLECTOR
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December 8, 2009 |
JAMUNA DARSHAN CO OPERATIVE HOUSING SOCIETY LTD Vs. J M C AND MEGHANI BUILDERS
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January 12, 2009 |
JANABAI GOVINDRAO KORCHE Vs. WOMENS EDUCATION SOCIETY
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July 17, 2009 |
JANAK DOSHI Vs. STATE OF MAHARASHTRA
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July 28, 2009 |
JANARDHAN ASARAM PERE Vs. STATE OF MAHARASHTRA
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August 14, 2009 |
JANHIT MANCH Vs. STATE OF MAHARASHTRA, PRINCIPAL SECRETARY DEPARTMENT OF URBAN DEVELOPMENT, PRINCIPAL SECRETARY, REVENUE AND FOREST DEPARTMENT, GOVERNMENT OF MAHARASHTRA
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September 23, 2009 |
JANTA EDUCATION SOCIETY Vs. PRAKASH BABARAO SHINGANE
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November 4, 2009 |
JANU GAUNKAR Vs. LUIS FERNANDES
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March 6, 2009 |
JAPAUL OIL AND MARITIME SERVICES PLC Vs. UNION OF INDIA
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June 26, 2009 |
JAVED Vs. STATE OF MAHARASHTRA
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February 13, 2009 |
JAVED HANIF QUARESHI Vs. LAKHANI TRADERS
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January 29, 2009 |
JAVED SHEIKH MUSTAQUE PATEL Vs. STATE OF MAHARASHTRA
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March 16, 2009 |
JAY MAA MAHILA BACHAT GAT Vs. STATE OF MAHARASHTRA
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November 27, 2009 |
JAYA Vs. WAINGANGA BAHUUDDESHIYA VIKAS SANSTHA
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November 3, 2009 |
JAYANT ALIAS SHIVAJIRAO JAGDALE Vs. STATE OF MAHARASHTRA
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December 15, 2009 |
JAYANT BUILDING & ARCHITECTURAL PRODUCTS P LTD Vs. UNION OF INDIA
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August 26, 2009 |
JAYANT VEGOILS AND CHEMICALS (P.) LTD Vs. COMMISSIONER OF INCOME-TAX
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February 5, 2009 |
JAYANTILAL D DOSHI Vs. BHARAT HIRALAL
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September 24, 2009 |
JAYESH BABULAL AJMERA Vs. STATE OF MAHARASHTRA
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July 30, 2009 |
JAYESH JAIN Vs. STATE OF MAHARASHTRA
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January 23, 2009 |
JAYESH P RATHOD Vs. SOMLING ELECTRONICS PVT LTD
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February 17, 2009 |
JAYESH UTTAMRAO KHAIRNAR Vs. STATE OF MAHARASHTRA
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September 7, 2009 |
JAYHREE NARENDRA KATARIYA Vs. SOMNATH DAMODHAR KALE
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November 19, 2009 |
JAYPRAKASH BALKRISHNA JADHAV Vs. INDIAN OIL CORPORATION LTD
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March 26, 2009 |
JAYRAM TOLAJI SHINDE Vs. SECRETARY URBAN DEVELOPMENT DEPARTMENT
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February 2, 2009 |
JETHANANAD S/O GYANCHAND HARIYANI Vs. RAMDAS S/O DASRAO KOTMALE
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December 2, 2009 |
JEWEL OF INDIA Vs. ASSISTANT COMMISSIONER OF INCOME TAX
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June 15, 2009 |
JIGAR SATISH JHAVERI Vs. VENTURA SECURITIES LTD
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November 18, 2009 |
JIGAR VIKAMSEY Vs. BOMBAY STOCK EXCHANGE LIMITED
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August 28, 2009 |
JITENDERA SANTILAL SHAH Vs. ZENAL CONSTRUCTION PVT LTD
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January 21, 2009 |
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March 18, 2009 |
JITENDRA S BAFNA Vs. BABAN RAMCHANDRA SONAWANE
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March 25, 2009 |
JITENDRA VORA Vs. STATE OF MAHARASHTRA
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April 1, 2009 |
JITENDRASINH MOHANSINH PARMAR Vs. AMBABEN RAMBHAI PATEL
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April 22, 2009 |
JIVAN VINAYAKRAO BARIDE Vs. DINESH RAMDULARE GUPTA
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February 26, 2009 |
JIVDAYA PASHUPAKASHI SAURAKSHAN AND SANWARDHA SARISTHA Vs. STATE OF MAHARASHTRA
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October 8, 2009 |
JOAO CARDOSO Vs. ETHELVINA CARDOSO RODRIGUES
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July 21, 2009 |
JOAQUIM ANTHONY D SOUZA Vs. MILINDA ROSY D SOUZA
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November 21, 2009 |
JOAQUIM JOSE REBELLO Vs. MIRABAI GOPINATH RAIKAR
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January 16, 2009 |
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November 24, 2009 |
JOHN D'SOUZA SON OF MR. DOMINGO D'SOUZA Vs. COMMISSIONER OF INCOME-TAX
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August 13, 2009 |
JOHN FERNANDES Vs. DILIP TUKARAM DESSAI
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April 8, 2009 |
JOHN FERNANDES Vs. NEW INDIA ASSURANCE CO LTD
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December 11, 2009 |
JOHN FERNANDES Vs. NOORJAHAN KHAN
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October 8, 2009 |
JOHN MANUEL VAZ Vs. IRIA MARIA DOS MILAGRES E DITOSA DA COSTA ALIAS IRIA DA COSTA
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July 2, 2009 |
JOINDRE CAPITAL SERVICES LTD Vs. SANTOSH JAIN
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December 2, 2009 |
JOINT DIRECTOR SUB REGIONAL OFFICE EMPLOYEES STATE INSURANCE CORPORATION Vs. SAROJ WIRES AND STEEL INDUSTRIES
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November 11, 2009 |
JOSE AGNELO VIVEK ARAUJO Vs. INDIA ELECTRON EXCHANGE LTD
|
September 16, 2009 |
JOSE BELARMINO ANTAO Vs. FLORIANO GAMBETA DA PIEDADE AVILA
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August 5, 2009 |
JOSE COUTINHO Vs. ARVIND J PURANIK
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July 15, 2009 |
JOSLYN DE SOUZA Vs. MARCUS DE SOUZA
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February 18, 2009 |
JSW STEEL LTD Vs. JFE SHOJI TRADE CORPORATION
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December 18, 2009 |
JULIA RODRIGUES Vs. NARAYAN NAIQUE
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March 4, 2009 |
JYOTI BHIMRAO MORE Vs. STATE OF MAHARASHTRA
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September 1, 2009 |
JYOTI SHAMSUNDAR SAWANT Vs. KASHINATH SURYAKANT MANERKAR ALIAS KISHORE SURYAKANT MANERKAR
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August 6, 2009 |
JYOTITAI VIKAS GAWANDE Vs. ADDITIONAL COMMISSIONER AMRAVATI DIVISION
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March 16, 2009 |
K D SINGH Vs. STATE OF GOA
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September 8, 2009 |
K HASSAINAR Vs. STATE OF GOA
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August 5, 2009 |
K K ENTERPRISE Vs. NIRMAL UDYOG OFFICE
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November 6, 2009 |
K M LINGAMURTHY Vs. STATE OF GOA THROUGH CHIEF SECRETARY
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June 19, 2009 |
K N JAYARAM Vs. NUTRIT PRODUCTS
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K P ABDUL MAJEED Vs. UNION OF INDIA
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February 16, 2009 |
KABRA EXTRUSIONTECHNIK LTD Vs. NATIONAL INSURANCE COMPANY LTD
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March 26, 2009 |
KAIKHOSROU CHICK KAVASJI FRAMJI OF INDIAN INHABITANT Vs. UNION OF INDIA
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June 17, 2009 |
KAILAS BKAGWAN HAJARE Vs. STATE OF MAHARASHTRA
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April 27, 2009 |
KAILAS POPAT Vs. TRYAMBAK KANGA
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January 21, 2009 |
KAILAS POPAT GAIKWAD Vs. TRYAMBAK KANGA KHAIRNAR
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January 12, 2009 |
KAILASH AMBADAS LAD Vs. MANJUSHA ASHOK OZA
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June 15, 2009 |
KAILASH MAHADEO MHASKE Vs. VASANT CHANGDEO GAIKWAD
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July 1, 2009 |
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September 30, 2009 |
KALIKA NAGRI SAHAKRI PANSTHA MARYADIT Vs. KISHOR DHARMAJI ALIAS DHARAMCHAND SHINGVI
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November 24, 2009 |
KALLAPPA HIRGAPPA NAGOBA Vs. STATE OF MAHARASHTRA
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June 23, 2009 |
KALPANA SANDEEP PATIL Vs. MURUD JANJIRA MUNICIPAL COUNCIL
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September 10, 2009 |
KALPANA VILAS SHINDE Vs. JAGADISH VISHNU AVSARKAR
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December 11, 2009 |
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November 11, 2009 |
KALYANJI KANJIBHAI VITHANI Vs. S.C. PRASAD
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January 6, 2009 |
KAMAL MADAN PUN Vs. STATE OF GOA
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September 22, 2009 |
KAMAL PARWAR Vs. TIMOTIO FERNANDES
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May 20, 2009 |
KAMAL R KHAN Vs. STATE OF MAHARASHTRA
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January 9, 2009 |
KAMALAKAR KESHAV GAJBHARE Vs. STATE OF MAHARASHTRA
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August 14, 2009 |
KAMALKISHORE BAJRANGLAL AGRAWAL Vs. STATE OF MAHARASHTRA
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December 7, 2009 |
KAMAT PRINTERS PVT LTD Vs. UNION OF INDIA
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August 12, 2009 |
KAMLA RAMARAO RATHOD Vs. ADDITIONAL COMMISSIONER
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January 22, 2009 |
KAMLESHSINGH HARNAMSINGH CHOWHAN Vs. KISHORSINGH GAGASINGH CHOWHAN
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September 22, 2009 |
KAMPTEE YUVAK SHIKSHAN PRASARAK MANDAL, KAMPTEE, DISTRICT NAGPUR Vs. PRESIDING OFFICER, SCHOOL TRIBUNAL
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November 27, 2009 |
KANCHAN Vs. INDUMATI
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August 29, 2009 |
KANCHAN K RATHOD Vs. STATE OF MAHARASHTRA
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July 22, 2009 |
KANCHAN SANJAY GUJAR Vs. SANJAY BHIKAN GUJAR
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July 17, 2009 |
KANHAYALAL HASTIMAL FIRODIYA Vs. VASANTLAL HASTIMAL FIRODIYA
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May 8, 2009 |
KANNAYYA ALIAS KANNA VISHNU VIDHATE Vs. STATE OF MAHARASHTRA
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November 21, 2009 |
KANTILAL DHANRAJJI OSWAL Vs. DIVISIONAL JOINT REGISTRAR CO OPERATIVE SOCIETIES
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June 11, 2009 |
KANTU SHANKAR DESSAI Vs. SOCIEDADE AGRICOLA DOS GAUNCARES DE CUNCOLIM E VERODA
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January 13, 2009 |
KANWARDEEPSINGH HARBANSINGH Vs. STATE OF MAHARASHTRA
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May 7, 2009 |
KAPIL SHIKSHAN PRASARAK MANDAL Vs. VASANT JAGDERAO SIRSATH
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October 12, 2009 |
KARAMCHAND THAPAR Vs. MEMBER INDUSDTRIAL COURT MAHARASHTRA
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December 15, 2009 |
KARAN ASSOCIATES Vs. COMMISSIONER OF CUSTOMS
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February 4, 2009 |
KARAN TEJ PARAMOUNT PROPERTIES PVT LTD Vs. ANAND GANPAT WAGHMARE
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October 16, 2009 |
KARBHARI DAJI TUPAKE Vs. STATE OF MAHARASHTRA
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February 24, 2009 |
KARBHARI DHONDIBA RAHANE Vs. STATE OF MAHARASHTRA
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May 26, 2009 |
KARISHMA CONSULTANT Vs. OM PRAKASH AGRAWAL
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September 22, 2009 |
KARKHANIS P A Vs. UCO BANK MUMBAI
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June 22, 2009 |
KARTIK RAJESH SHARMA Vs. HDFC BANK LTD
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November 21, 2009 |
KASHIM RAJEBHAI SHAIKH Vs. JAINODDIN BABU JAMDAR
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September 15, 2009 |
KASHINATH J SHETYE Vs. PUBLIC INFORMATION OFFICER
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January 20, 2009 |
KASHINATH JAIRAM SHETYE Vs. STATE OF GOA
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November 30, 2009 |
KASHINATH NARAYAN GHARAT Vs. MAHARASHTRA STATE ELECTRICITY DISTRIBUTIN COMPANY LTD
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July 7, 2009 |
KASHIRAO SHESHRAO GAWANDE Vs. KISAN BAHERJI MATE
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December 4, 2009 |
KASHMIRA RUSTOM KAMBATA Vs. RUSTOM MELHI KAMBATA
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December 3, 2009 |
KAUSAR TASNEEM KHAN Vs. ADDITIONAL COMMISSIONER
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November 11, 2009 |
KAUSARBAG CO OPERATIVE HOUSING SOCIETY LTD Vs. STATE OF MAHARASHTRA
|
September 15, 2009 |
KAUSHLAYABAI RAMNATH DAYAMA Vs. STATE OF MAHARASHTRA
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January 7, 2009 |
KAVITA CHANDRAPRAKASH GOEL Vs. STATE OF MAHARASHTRA
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October 16, 2009 |
KAVITA NAGNATH MUDRALE Vs. STATE OF MAHARASHTRA
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June 17, 2009 |
KAWADU LATARI RAMTEKE Vs. SURESH LATARI RAMTEKE
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April 21, 2009 |
KAZI AHMED MOHIUDDIN FAROOQUI Vs. STATE OF MAHARASHTRA
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March 23, 2009 |
KEC INTERNATIONAL LTD Vs. COMMISSIONER OF INCOME TAX
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January 13, 2009 |
KEDARNATH CONSTRUCTION CO Vs. MUNICIPAL CORPORATION OF GRATER MUMBAI
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May 7, 2009 |
KERSY RATONSHA DRIVER Vs. COLLECTOR OF CHENNAI
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September 8, 2009 |
KERU ALIAS HOMA AUSHIKAR Vs. BHAU GANPAT BHAMBRE
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September 14, 2009 |
KESHAV BHASKAR CHANDLE Vs. RANCHODDAS VITHALDAS NATHANI
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July 23, 2009 |
KESHAV MOHANJI SAKHALE Vs. STATE OF MAHARASHTRA
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August 18, 2009 |
KESHAV MOHANJI SAKHALE Vs. STATE OF MAHARASHTRA
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August 10, 2009 |
KETAN T TIRODKAR Vs. STATE OF MAHARASHTRA
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November 5, 2009 |
KHAMGAO URBAN CO OPERATIVE BANK LTD Vs. PRASHANT BHAGWANTRAO RAIKWAR
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June 11, 2009 |
KHANDERAO BHUJANGRAO BABAR Vs. BHARATBAI SHRIMANT GOMSALE
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March 23, 2009 |
KHANDU BHIVAJI JOGDAND Vs. STATE OF MAHARASHTRA
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October 12, 2009 |
KHANDU MAHADJI MALWATKAR Vs. PARASRAM GYANOBA DOKE
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February 18, 2009 |
KHATIZAM BI SIKANDAR KHAN Vs. RAHIMAT BI KHAN
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September 17, 2009 |
KHATRI FILM ENTERPRISES Vs. VIJAY CYCLE STORES
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December 1, 2009 |
KHODIYAR DEVELOPERS Vs. VINAY BHASIN
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April 22, 2009 |
KHOPOLI MUNICIPAL COUNCIL Vs. RAM MALHARI SABLE
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October 16, 2009 |
KHUSHAL BLAJI JANJALKAR Vs. STATE OF MAHARASHTRA
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October 15, 2009 |
KINNARIBEN SHANTILAL PATEL Vs. RAJMAL PREMCHAND SURANA
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April 13, 2009 |
KIRAN S GAWANDE Vs. PREMLATA
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July 8, 2009 |
KIRAN S/O LAXMAN KARHADE Vs. SUB DIVISIONAL OFFICER DEGLOOR
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September 25, 2009 |
KISAN S/O UKHADYA PAWARA Vs. STATE OF MAHARASHTRA
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September 1, 2009 |
KISANLAL DAGDULAL RATHI Vs. STATE OF MAHARASHTRA
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October 5, 2009 |
KISANRAO KHOBRAGADE EDUCATION SOCIETY Vs. BHOJRAJS OKEVALRAM MOTGHARE
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May 2, 2009 |
KISHANLAL GULABCHAND LAHOTI Vs. MAHARASHTRA STATE ROAD TRANSPORT CORPORATION
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February 16, 2009 |
KISHOR SUKHADEO WALHEKAR Vs. STATE MAHARASHTRA
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January 7, 2009 |
KISHORE Vs. BANK OF MAHARASHTRA
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October 7, 2009 |
KISHORE CHABU SHEDGE Vs. STATE OF MAHARASHTRA
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July 22, 2009 |
KOLHAPUR SUGAR MILLS LTD Vs. SANGLI BANK
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August 4, 2009 |
KOPRAN LTD. Vs. UNION OF INDIA
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July 7, 2009 |
KOTAK MAHINDRA BANK LTD Vs. DEEPAK JAWAHARLAL GUPTA
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November 11, 2009 |
KOTAK MAHINDRA BANK LTD Vs. SHARMA CRANE SERVICE
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November 26, 2009 |
KOTAK MAHINDRA PRIME LIMITED Vs. SUJATA SURESH DWIVEDI
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September 23, 2009 |
KOTAK MAHINDRA PRIME LTD Vs. AMIN THARANI
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August 7, 2009 |
KRISHI GO SEVA SANGH Vs. STATE OF MAHARASHTRA
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June 10, 2009 |
KRISHNA H. BAJAJ Vs. SESA INDUSTRIES LTD.
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February 21, 2009 |
KRISHNARAO KANHAIYA NAIDU Vs. JEEVRAJ BHAIRAVLAL AGRAWAL
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November 21, 2009 |
KRUSHAL Vs. STATE OF MAHARASTRA
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October 15, 2009 |
KRUSHNA GURUSWAMI NAIDU Vs. STATE OF MAHARASHTRA
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March 25, 2009 |
KRUSHNA WASUDEORAO AMBEKAR Vs. STATE OF MAHARASHTRA
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December 5, 2009 |
KU LATIKA SHAMRAOJI KAKAD Vs. AMRAVATI UNIVETSITY AMRAVATI THROUGH ITS REGISTRAR
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December 19, 2009 |
KU NIRMALA GHANSHYAM PARATE Vs. STATE OF MAHARASHTRA
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June 10, 2009 |
KU SHOBHA GANGARAM GUHE Vs. DEPUTY DIRECTOR OF EDUCATION
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December 1, 2009 |
KU VASUNDHARA HEMCHANDRA GAWAI Vs. PRESIDENT SHRI DADASAHEB GAWAI CHARITABLE TRUST
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January 17, 2009 |
KU VIJAYA S/O SHAMRAO MESHRAM Vs. BANK OF INDIA
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November 27, 2009 |
KUBSIS ENTERPRISES Vs. STATE OF MAHARASHTRA
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April 13, 2009 |
KULJINDER SINGH AHLUWALIA Vs. SANDEEP KAUR AHLUWALIA
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July 23, 2009 |
KULKARNI ANUPAMA Vs. MATADE PUSHPA TUKARAM
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June 25, 2009 |
KULWANT RAI GOYAL Vs. DISCIPLINARY AUTHORITY PUNJAB AND SINDH BANK
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November 25, 2009 |
KUNITAKARA ELECTRIC COMPANY Vs. GREENVALLEY HOME DEVELOPERS P LTD
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April 15, 2009 |
L AND T FINANCE LIMITED Vs. INTERNATIONAL HOMETEX LIMITED
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November 13, 2009 |
LA KOZY Vs. ING VYSYA BANK LTD
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September 17, 2009 |
LADYA ALIAS KISAN NAMDEO THOKAL Vs. STATE OF MAHARASHTRA
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January 9, 2009 |
LAHERIBAI J TRIVEDI Vs. DHARAMDATTA V TRIVEDI
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October 8, 2009 |
LAHU LAKMA BIJE Vs. KIRTIKUMAR DAYALJI KOTHARI
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December 19, 2009 |
LALA ALIS GOPICHAND MORE Vs. SHEDULED TRIBE CERTIFICATE SCRUTINY COMMITTEE AURANGABAD
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December 16, 2009 |
LALIT TRILOKCHAND JAIN Vs. UNION OF INDIA
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January 6, 2009 |
LALITA KRISHNARAJ PAREKH Vs. KIRTI JAGDISH MULANI
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December 15, 2009 |
LALITA MANHARLAL SHAH Vs. ASHOK KUMAR MANHARLAL SHAH
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November 4, 2009 |
LALJI BANSANARAYAN CHOUBEY Vs. JIYALAL CHAVAN
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January 12, 2009 |
LALMAND NABHIK CHAUDHARY Vs. STATE
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July 27, 2009 |
LARSEN AND TOUBRO LIMITED Vs. UNION OF INDIA
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July 29, 2009 |
LARSEN AND TOUBRO LIMITED Vs. UNION OF INDIA
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August 13, 2009 |
LATA SURESH NARAD Vs. STATE OF MAHARASHTRA
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February 10, 2009 |
LATABAI W/O JEEVANRAO BODHANKAR Vs. TRIMBAKRAO SHRIRAMRAO DESHPANDE
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July 16, 2009 |
LATIKA Vs. INDUBAI
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July 29, 2009 |
LATIKA GORAKH MATE Vs. SECRETARY
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June 18, 2009 |
LAUKIK TUKARAM KHEDKAR Vs. RAHUL EDUCATION SOCIETY
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January 21, 2009 |
LAVINA D COSTA Vs. COMTECH SYSTEMS
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December 8, 2009 |
LAWYERS COLLECTIVE Vs. BAR COUNCIL OF INDIA
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December 16, 2009 |
LAXMAN BHAGWAN TAMBE Vs. STATE OF MAHARASHTRA
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December 8, 2009 |
LAXMAN BHANU GAVANE Vs. SHASHIKALA NAMDEO KALANE
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August 3, 2009 |
LAXMAN JAGOBAJI RAJURKAR Vs. BHAGWAN BARBA RAJURKAR
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February 24, 2009 |
LAXMAN S/O GOVIND HAWALE Vs. STATE OF MAHARASHTRA
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August 31, 2009 |
LAXMAN SANTRAO MUSALE Vs. STATE OF MAHARASHTRA
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April 30, 2009 |
LAXMAN VASU MORJE Vs. USHA ANANT LAD
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April 8, 2009 |
LAXMAN VILA GAIKWAD Vs. STATE OF MAHARASHTRA
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June 8, 2009 |
LAXMI EDUCATION SOCIETY Vs. STATE OF MAHARASHTRA
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December 10, 2009 |
LAXMI VIJAY VERMA Vs. STATE OF MAHARASHTRA
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August 26, 2009 |
LAXMIBAI MARUTI SATPUTE Vs. STATE OF MAHARASHTRA
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November 3, 2009 |
LAXMIBAI SONSHETH AMBOLE Vs. UNION OF INDIA
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February 2, 2009 |
LAXMIKANT D NAIK KARMALI Vs. STATE OF GOA THROUGH THE CHIEF SECRETARY, GOVERNMENT OF GOA SECRETARIAT
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July 9, 2009 |
LEELA BHAGWANSINGH ADVANI Vs. STATE OF MAHARASHTRA
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June 17, 2009 |
LEENA BOOTAWALA Vs. ALISAGAR ALIAS SALIM MOHAMMAD BOOTWALA
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January 19, 2009 |
LIBERAL EDUCATION SOCIETY NAGPUR Vs. VRUSHALI
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October 16, 2009 |
LIFE INSURANCE CORPORATION OF INDIA Vs. BANATWALA AND COMPANY
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September 8, 2009 |
LILAM ARVIND VORA Vs. M B ASSOCIATES
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October 9, 2009 |
LIMA FERNANDES S/O LATE ANTONIO FERNANDES Vs. GABRIEL GAMA
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November 17, 2009 |
LIMBAJI SHANKAR MUNDE Vs. BHAURAO BALIRAM MUNDE
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December 16, 2009 |
LIMBJI BABURAO SHINDE Vs. OSMANABAD DISTRICT CENTRAL CO OPERATIVE BANK LTD
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September 1, 2009 |
LINDO FURTADO Vs. GOA COASTAL ZONE MANAGEMENT AUTHORITY
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August 28, 2009 |
LLOYD METALS & ENGINEERS LTD Vs. UNION OF INDIA
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November 10, 2009 |
LLOYDS STEEL INDUSTRIES LTD Vs. UNION OF INDIA
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March 24, 2009 |
LOCKWOOD INDUSTRIAL AND TRANSPORT SERVICES Vs. VICTORIA TIMBER SUPPLYING COMPANY
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September 11, 2009 |
LODBA YADEO BHAKARE Vs. SANJAY BHURMAL DODWADE
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December 3, 2009 |
LOK BHARATI Vs. ELECTION COMMISSSION OF INDIA
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September 24, 2009 |
LOK HOLDINGS & CONSTRUCTIONS LTD Vs. HOUSING DEVELOPMENT & IMPROVEMENT INDIA LTD
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May 7, 2009 |
LOK SHIKSHAN SANSHTHA Vs. GAJANAN DEVIDAS DALAL
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January 29, 2009 |
LOKESH CHANDRA Vs. STATE OF MAHARASHTRA
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July 1, 2009 |
LONZA INDIA P. LTD. Vs. CORPORATE MANAGEMENT COUNCIL OF INDIA P. LTD.
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July 1, 2009 |
LOONKARAN ALIAS DHOORCHAND GANDHI Vs. STATE OF MAHARASHTRA
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September 29, 2009 |
LOREAL INDIA PVT LTD Vs. GLOBAL EARTH PROPERITIES AND DEVLOPERS
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March 16, 2009 |
LOURENCA ANNA DCRUZ RODRIGUES E FERNANDES Vs. SHEILA RODRIGUES
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July 21, 2009 |
LT COL ANIL BHAT OF DELHI INDIAN INHABITANT Vs. CITIBANK N A
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February 9, 2009 |
LUZIA NATIVIDADE C.F. VELHOE GOMES Vs. ANA BERTA
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July 18, 2009 |
M B MOTWANI Vs. UCO BANK
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July 20, 2009 |
M B MOTWANI Vs. UCO BANK BOMBEY
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July 30, 2009 |
M D SADRANI Vs. UNION OF INDIA
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July 1, 2009 |
M J BUILDERS Vs. AZIZ MOOSA
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February 12, 2009 |
M N NINAN Vs. STATE OF GOA
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February 13, 2009 |
M R NIMBALKAR Vs. DIRECTOR OF EDUCATION GOVERNMENT OF GOA
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January 23, 2009 |
M/S. ISI BARS LTD. Vs. SHRI VIRENDRAKUMAR GAUD
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July 27, 2009 |
MAA BIJASANI CHEMICAL PVT LTD Vs. STATE OF MAHARASHTRA
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March 19, 2009 |
MADAN RAMKISHAN GANGWANI Vs. STATE OF MAHARASHTRA
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March 26, 2009 |
MADANSINGH BAHADURSINGH BHARARA Vs. STATE OF MAHARASHTRA
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April 28, 2009 |
MADELINE PEREIRA Vs. GOVERNMENT OF INDIA MINISTRY OF LABOUR
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October 5, 2009 |
MADELINE PEREIRA Vs. GOMANTAK MAZDOOR SANGH
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September 22, 2009 |
MADHAO ATULCHANDRA BAPAT Vs. STATE OF MAHARASHTRA
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May 5, 2009 |
MADHAO RAMCHANDRA TARAR Vs. MADHAO PUNDLIK MAHAJAN
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November 3, 2009 |
MADHAV ONKAR MAHAJAN Vs. WAMAN TUKARAM PATIL
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February 16, 2009 |
MADHAV TUKARAM KADAM Vs. STATE OF MAHARASHTRA
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December 8, 2009 |
MADHAVI INVESTMENT AND TRADING PVT LTD Vs. DAMODAR VASSANT PARULEKAR
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July 31, 2009 |
MADHAVI INVESTMENT AND TRADING PVT LTD, KAMLAKANT ZENDE Vs. DAMODAR VASSANT PARULEKAR
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July 23, 2009 |
MADHUKAR DATTATRAYA GHOLAP Vs. STATE OF MAHARASHTRA
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April 3, 2009 |
MADHUKAR LAXMAN SAHARE Vs. PRESIDING OFFICER SCHOOL TRIBUNAL
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July 22, 2009 |
MADHUKAR NARAYAN KOTAMBE Vs. STATE OF MAHARASHTRA
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March 31, 2009 |
MADHUKAR NARAYANRAO AGRULWAR Vs. SHRIRAM ZINGUJI BHALAVI
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September 30, 2009 |
MADHUKAR PANDURANG GADADE Vs. STATE OF MAHARASHTRA
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May 8, 2009 |
MADHUKAR PUNJARAM SONAWNW Vs. GAJANAN VITHAL KHANDEKAR
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February 3, 2009 |
MADHUKAR SHANKAR KOSHTI Vs. PRAVIN MARUTI ALDAR
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April 28, 2009 |
MADHUKAR TRYAMBAKRAO PATIL Vs. DINKAR PURNIJI DUKARE
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November 27, 2009 |
MADHURI NILKANTH PHALAK Vs. STATE OF MAHARASHTRA
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June 19, 2009 |
MAHABIR NUNIWAL Vs. NEPTUNE CO OPERATIVE HOUSING SOCIETY LTD
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March 26, 2009 |
MAHADEO PUNDLIK TAKSANDE Vs. STATE OF MAHARASHTRA
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September 1, 2009 |
MAHADEO RAMJI KHADE Vs. GENERAL MANAGER WESTERN COAL FIELD LTD
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May 8, 2009 |
MAHADEO S/O MADHAV WARARKAR Vs. SAU PARVATABAI W/O MAHADEO WARARKAR
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December 10, 2009 |
MAHADEO S/O RAMAJI KHADE AND ANOTHER Vs. GENERAL MANAGER, WESTERN COAL FIELDS LTD
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April 8, 2009 |
MAHADEU PANDURANG ARONDEKAR Vs. RAMA BUDHAJI NAIK CHIPOLKAR
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November 23, 2009 |
MAHADEV PERU KARDGE Vs. STATE OF MAHARASHTRA
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January 30, 2009 |
MAHADEV RANGNATH SHENDGE Vs. STATE OF MAHARASHTRA
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December 17, 2009 |
MAHAL MASJID TRUST Vs. ADDITIONAL COLLECTOR
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February 3, 2009 |
MAHALSA SAUNSTHAN MARDOL Vs. AJAY G POI RAITURCAR
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May 5, 2009 |
MAHANAGAR TELEPHONE NIGAM LTD Vs. ABDUL RAHIM MOHAMED YASIN
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November 25, 2009 |
MAHANAGAR TELEPHONE NIGAM LTD Vs. ABDUL RAHIM MOHAMED YASIN
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September 25, 2009 |
MAHANT GOPALDAS JEE GURU CHARANDASJI RAILA Vs. SANT CHHOTURAM ALLEGED SON OF GURU AMARDAS
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January 15, 2009 |
MAHARASHTRA ACADEMY OF ENGINEERING AND EDUCATIONAL RESEARCH Vs. DIRECTOR GENERAL OF INCOME TAX
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July 28, 2009 |
MAHARASHTRA ADDHYAN MANDIR Vs. DEEPAK BALAJIPANT SUPSANDE
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June 22, 2009 |
MAHARASHTRA FINANCE PROP SHRI SUSHIL BHARUT Vs. MOHD BASHIR ALLAUDDIN SABRI
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September 23, 2009 |
MAHARASHTRA HOUSHING AND AREA DEVELOPMENT AUTHORITY Vs. PESSUMAL PAMANDAS MENGHRAJANI
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November 6, 2009 |
MAHARASHTRA HOUSING BOARD LAW INCOME GROUP TENEMENT HOUSING SOCIETIES FEDRATION Vs. STATE OF MAHARASHTRA
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November 12, 2009 |
MAHARASHTRA HYBRID SEED Vs. EMPLOYEES STATE INSURANCE CORPORATION
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March 21, 2009 |
MAHARASHTRA KRUSHNA VALLEY DEVELOPMENT CORPORATION Vs. M V PATEL AND CO
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July 31, 2009 |
MAHARASHTRA METAL POWDERS PRIVATE LIMITED Vs. STATE OF MAHARASHTRA DEPARTMENT OF INDUSTRIES ENERGY AND LABOUR SECRETARY MANTRALAYA
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November 4, 2009 |
MAHARASHTRA NAVNIRMAN SENA Vs. UNION OF INDIA
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September 23, 2009 |
MAHARASHTRA RAJYA SAHAKARI KAPPOS UTPADAK PANAN MAHASANGHA LTD Vs. MANGA BHAGA CHOUDHARY
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January 13, 2009 |
MAHARASHTRA SEVA SANGH MASHALL VASTI Vs. SHAIKH JAMALCHAND
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March 21, 2009 |
MAHARASHTRA STATE ELECTRICITY BOARD Vs. P B SALUNKE
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June 25, 2009 |
MAHARASHTRA STATE ELECTRICITY DISTRIBUTION Vs. DSL ENTERPRISES PVT LTD
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March 18, 2009 |
MAHARASHTRA STATE ELECTRICITY DISTRIBUTION CO. LTD. Vs. COMMISSIONER OF INCOME TAX
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April 27, 2009 |
MAHARASHTRA STATE ELECTRICITY DISTRIBUTION COMPANY LIMITED Vs. SURYALAXMI COTTON MILLS LTD
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December 1, 2009 |
MAHARASHTRA STATE ELECTRICITY DISTRIBUTION COMPANY LTD Vs. DNYANESHWAR PRALHAD SONDAWALE
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January 12, 2009 |
MAHARASHTRA STATE HANDLOOM CORPORATION LTD Vs. KRISHNA SHANKAR KAMBLE
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June 8, 2009 |
MAHARASHTRA STATE POWER GENERATION COMPANY LTD Vs. MAHARASHTRA VIJ MANDAL KAMGAR SANGH
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February 11, 2009 |
MAHARASHTRA STATE ROAD Vs. THE REGISTRAR, TAMIL NADU ADMINISTRATIVE TRIBUNAL, CHENNAIAR
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June 12, 2009 |
MAHARASHTRA STATE ROAD DEVELOPMENT CORPORATION LTD Vs. URJA DEVELOPERS AND BEAUTIFICATION PVT LTD
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July 31, 2009 |
MAHARASHTRA STATE ROAD TRANSPORT Vs. AASRAM REYBHAN KOLHE
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February 16, 2009 |
MAHARASHTRA STATE ROAD TRANSPORT CORPN. Vs. DADA ANANDRAO PAWAR
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November 26, 2009 |
MAHARASHTRA STATE ROAD TRANSPORT CORPORAION Vs. MANIKRAO SAHABRAO CHAVAN
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January 21, 2009 |
MAHARASHTRA STATE ROAD TRANSPORT CORPORATION Vs. VINAY
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February 16, 2009 |
MAHARASHTRA STATE ROAD TRANSPORT CORPORATION Vs. FAKIRA CHAMPATRAO NEWARE
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March 19, 2009 |
MAHARASHTRA STATE ROAD TRANSPORT CORPORATION Vs. FAKIRA CHAMPATRAO NEWARE
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March 13, 2009 |
MAHARASHTRA STATE ROAD TRANSPORT CORPORATION Vs. ALFRES JAMES GAMARE
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April 22, 2009 |
MAHARASHTRA STATE ROAD TRANSPORT CORPORATION Vs. WASUDEO NARAYANRAO PISE
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June 29, 2009 |
MAHARASHTRA STATE ROAD TRANSPORT CORPORATION Vs. SHAIKH MEHBOOB JAINUDDIN
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June 16, 2009 |
MAHARASHTRA STATE ROAD TRANSPORT CORPORATION Vs. SHEIKH RAHMAN SHEIKH KARIM
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September 9, 2009 |
MAHARASHTRA STATE ROAD TRANSPORT CORPORATION Vs. H N GONDE
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December 17, 2009 |
MAHARASHTRA STATE ROAD TRANSPORT CORPORATION CHANDRAPUR Vs. VISHWESHWAR MALKUJI UKEY
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February 2, 2009 |
MAHARASHTRA STATE ROAD TRANSPORT CORPORATION NAGPUR Vs. D C R MISHRA
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July 21, 2009 |
MAHARASHTRA STATE ROAD TRANSPORT CORPORATION NAGPUR THROUGH ITS DIVISIONAL CONTROLLER Vs. UTTAMRAO S/O RAMAJI PANCHBUDHE
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August 31, 2009 |
MAHARASHTRA STATE ROAD TRANSPORT CORPORATION THROUGH ITS DIVISIONAL CONTROLLER Vs. HAMID ISHAQ MIRZA
|
August 20, 2009 |
MAHARASHTRA STATE ROAD TRANSPORT CORPORATION, THROUGH ITS DIVISIONAL CONTROLLER Vs. SHAIKH MEHABOOB JAINUDDIN AND BISMILLA BAI SHAIKH MEHABOOB
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June 12, 2009 |
MAHATMA GANDHI MISSIONS INSTITUTE Vs. STATE OF MAHARASHTRA
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August 22, 2009 |
MAHATMA PHULE KRISHI VIDHYAPEETH Vs. VITTHAL SAKHARAM KADAM
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October 7, 2009 |
MAHAVIR METAL MART Vs. UNION OF INDIA
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April 4, 2009 |
MAHENDRA GIRDHARLAL Vs. CONTROLLER OF ESTATE DUTY, BOMBAY
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November 23, 2009 |
MAHENDRA GULABCHAND KOCHAR Vs. SAKHARAM RAMDAS PATIL
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March 30, 2009 |
MAHENDRA HIRAMAN MALLAV Vs. STATE OF MAHARASHTRA
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March 5, 2009 |
MAHENDRA MANILAL SHAH Vs. RASHMIKANT MANSUKHLAL SHAH
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June 19, 2009 |
MAHENDRA MANILAL SHAH Vs. RASHMIKANT MANSUKHLAL SHAH
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November 13, 2009 |
MAHENDRA NAROTTAMDAS GANDHI Vs. MUKESH DEEPCHAND SANGHVI
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March 3, 2009 |
MAHENDRA NAYANMAL SURANA Vs. STATE OF MAHARASHTRA
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October 16, 2009 |
MAHENDRA WASUDEO MULEY Vs. SHAMKIMATA SHIKSHAN VA KRIDA PRASARAK MANDAL
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February 11, 2009 |
MAHESH ALIAS MOHA DATTATRAYA BAGAL Vs. STATE OF MAHARASHTRA
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September 18, 2009 |
MAHESH JAYAVANTRAO Vs. STATEOF MAHARASHTRA
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August 14, 2009 |
MAHESH S MEHTA Vs. HARINI CO OP HSG SOC LTD
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July 3, 2009 |
MAHESH SAKHARAM PATOLE Vs. STATE OF MAHARASHTRA
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April 21, 2009 |
MAHIJIBHAI KABHI VASAV Vs. STATE OF MAHARASHTRA
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March 3, 2009 |
MAHINDRA LIFESPACE DEVELOPERS LTD Vs. NEW GENERAL EASTERN SPINING AND WEAVING COMPANY LTD
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April 16, 2009 |
MAHINDRA LIFESPACE DEVELOPERS LTD Vs. NEW GREAT EASTERN SPINNING AND WEAVING COMPANY LTD
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March 20, 2009 |
MALOJI PATIL Vs. STATE OF GOA
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March 14, 2009 |
MALTI RAJESH YAWALKAR Vs. SAGAR RAGHUNATHRAO KAUTKAR
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July 3, 2009 |
MANADEO NARAYAN KURHODE Vs. STATE OF MAHARASHTRA
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January 22, 2009 |
MANAGEMENT SHRI SHIVAJI HIGH SCHOOL Vs. PRESIDING OFFICER
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December 9, 2009 |
MANAGING DIRECTOR ELLORA PAPER MILLS LTD Vs. ZIKAR HAZI
|
March 16, 2009 |
MANAGING DIRECTOR GOA CONSTRUCTIONS HOUSING AND FINANCE CORPORATION LIMITED Vs. STATE OF GOA
|
January 5, 2009 |
MANAGING DIRECTOR KANNAD SAHAKARI SAKHAR KARKHANA LTD Vs. VISHWNATH JAGANNATH KSHIRSAGAR
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April 22, 2009 |
MANAGING DIRECTOR MAZGAON DOCKS LTD Vs. VINODBHAI MOHANLAL PATEL
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September 22, 2009 |
MANDATAI PRABHAKAR PANDE Vs. ADDITIONAL COMMISSIONER
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June 8, 2009 |
MANDESH GOVEKAR ALIAS LATE SATCHIT GOVEKAR Vs. BHARGAV GOVEKAR ALIAS LATE SATCHIT GOVEKAR
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August 14, 2009 |
MANGAL POLYSIL Vs. ASSISTANT COMMISSIONER OF CUSTOMS
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June 9, 2009 |
MANGAL SUNIL LACHAKE Vs. STATE OF MAHARASHTRA
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April 2, 2009 |
MANGALA Vs. STATE OF MAHARASHTRA
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July 22, 2009 |
MANGALA W/O.SHARAD MUTHA Vs. AJIT SIMRATMAL BORA
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May 7, 2009 |
MANGALABAI SHANTILAL DARDA Vs. STATE OF MAHARASHTRA
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September 10, 2009 |
MANGESH RAMBHAU CHAWARE Vs. STATE OF MAHARASHTRA
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August 25, 2009 |
MANGESHA ASHOK CHAVAN Vs. SAYAJIRAO DAMODHAR KHAMKAR
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November 4, 2009 |
MANGLABAI CHHOTULAL GAIKWAD Vs. CHHOTULAL KASHIRAM GAIKWAD
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April 1, 2009 |
MANHARLAL NARBHERAM PAREKH Vs. VIJAYRAJ SINGHJI
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July 6, 2009 |
MANIK RAMCHANDRA WAGHMODE Vs. STATE OF MAHARASHTRA
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August 28, 2009 |
MANIK S MALI Vs. UNION OF INDIA
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January 23, 2009 |
MANIKCHAND G LULLA Vs. PRESIDING OFFICER LABOUR COURT
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November 19, 2009 |
MANISH D SHAH Vs. C M BETGERI COMMISSIONER OF INCOME TAX
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July 27, 2009 |
MANISH KUMAR SHAW Vs. UNION OF INDIA
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June 25, 2009 |
MANISH PURSHOTTAM ATMARAMANI Vs. STATE OF MAHARASHTRA
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April 6, 2009 |
MANISH SATPAL AGARWAL Vs. DOLLY MANISH AGARWAL
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September 17, 2009 |
MANISH THAKKAR Vs. PUNJAB AND MAHARASHTRA CO OP BANK LTD
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July 23, 2009 |
MANISHA Vs. UNION OF INDIA
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December 11, 2009 |
MANISHA MANOHAR GOKHALE Vs. STATE OF MAHARASHTRA
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September 25, 2009 |
MANISHA RAVINDRA GADEKAR Vs. SHRIKRISHNA DEVU GADEKAR
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September 4, 2009 |
MANJU AVINASH WARDEKAR Vs. SADANAND VAMAN SADEKAR
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July 20, 2009 |
MANJU KAMAL MEHRA Vs. KAMAL PUSHKAR MEHRA
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July 18, 2009 |
MANJULA GOVIND SHETYE Vs. STATE OF MAHARASHTRA
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October 8, 2009 |
MANJUSHA SHETE Vs. STATE OF MAHARASHTRA
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July 28, 2009 |
MANJUSHREE GOVINDLAL KOTHARI Vs. EMMAR BUILDERS AND DEVLOPERS PRIVATE LTD
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November 5, 2009 |
MANKAWATI SHIKSHAN SANSTHA Vs. STATE OF MAHARASHTRA
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February 4, 2009 |
MANKAWATI SHIKSHAN SANSTHA Vs. STATE OF MAHARASHTRA
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February 9, 2009 |
MANNALAL ALIAS BHAGWANDAS AGARWAL Vs. UPENDRAKUMAR ALIAS SAWARMAL SAHARIA
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November 20, 2009 |
MANOHAR DHONDIRAM GODME Vs. DHARAMRAJ VISHNU GODME
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February 16, 2009 |
MANOHAR PRABHAKAR KESKAR Vs. GOVIND PRABHAKAR KESKAR
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September 16, 2009 |
MANOJ BANSAL BIYANI Vs. SAMEER KRISHNADHAN KARR
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May 8, 2009 |
MANOJ BANSILAL BIYANI Vs. SUNIL MURLIDHAR CHAUDHARI
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February 3, 2009 |
MANOJ BHIMRAO WANKHEDE Vs. STATE OF MAHARASHTRA
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December 1, 2009 |
MANOJ KUMAR Vs. STATE OF GOA
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August 4, 2009 |
MANOJ PRABHAKAR Vs. STATE OF MAHARASHTRA
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September 5, 2009 |
MANOJ SHANTILAL NANAVATI Vs. NANDINI M DASADIA
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August 11, 2009 |
MANOJ VASANTRAO MANWATKAR Vs. STATE OF MAHARASHTRA
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December 2, 2009 |
MAPUSA URBAN CO OP BANK OF GOA Vs. REGISTRAR OF CO OP SOCIETIES
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July 8, 2009 |
MARIA AMELITA RIBEIRO DIAS Vs. CHIEF OFFICER CURCHOREM CACORA MUNICIPAL COUNCIL
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October 14, 2009 |
MARIA ANGELA HONORIA Vs. HELEN LOBO
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October 9, 2009 |
MARIA CLAUDINA D SOUZA Vs. SAYED AMANULLAH
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September 24, 2009 |
MARIA ISABELA RODRIGUES Vs. STATE
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September 15, 2009 |
MARIA LEONORA HILDA DA CONCEICAO DA SILVA CORREIA Vs. ESCOLASTICO MAZARELLO, MAZARELLO ENTERPRISES
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July 8, 2009 |
MARIA SUZANE GONSALVESE MENDES Vs. ALITA DIAS
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March 26, 2009 |
MARIO MINGUEL MASCARENHAS ALIAS MARIO MASCARENHAS Vs. VITHAL NAGUESH NAIK
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July 4, 2009 |
MAROTI KASHINATH JADAV Vs. STATE OF MAHARASHTRA
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April 9, 2009 |
MART AND PURUSHOTTAM PARSE Vs. KISHOR G ROTEY
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September 18, 2009 |
MART AND PURUSHOTTAM PARSE Vs. KISHOR G. ROTEY
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November 18, 2009 |
MARTHA ELIAS SANTIMANO Vs. ANASTIACIO CONCEICAO RABINDRANATH DIAS
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November 30, 2009 |
MARUTI BHANUDAS KAMBLE Vs. BAJAJ AUTO LTD
|
June 25, 2009 |
MARUTI G GUND Vs. INSPECTOR OF CUSTOMS PREVENTIVE NARVOTIES CELL
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June 11, 2009 |
MARUTI GANGADHAR MALI Vs. STATE F MAHARASHTRA
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January 28, 2009 |
MARUTI PANDURANG PATIL Vs. SHALINI BABURAO MHAISALKAR
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January 19, 2009 |
MARUTI SHANKAR SHINDE Vs. STATE OF MAHARASHTRA
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October 1, 2009 |
MARUTI SITARAM BOMBALE Vs. SUWARNA NUTAN ADSULKAR
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April 6, 2009 |
MASJID ALFUDDIN AHLE HADIS TRUST Vs. JAMIL AHMED DRIVER
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July 6, 2009 |
MASTER RAHUL S/O NIRANJAN KULKARNI Vs. NIRANJAN KAMLAKAR KULKARNI
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July 28, 2009 |
MASUOOD ALAM KHAN PATHAN Vs. STATE OF MAHARASHTRA
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May 7, 2009 |
MAURICIO D MELLO Vs. STATE OF GOA
|
February 2, 2009 |
MAVJI BHURA AND COMPANY Vs. PRAVIN D SOMA
|
November 24, 2009 |
MAX CAJETON TRAVASSO OF BOMBEY Vs. I FERNANDES
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July 18, 2009 |
MAYA GAJANAN DHAS Vs. STATE OF MAHARASHTRA
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March 2, 2009 |
MAYA HARIHARRAO DESHP Vs. STATE OF MAHARASHTRA
|
November 19, 2009 |
MAYA W/O VASUDEO MESHRAM Vs. ASSISTANT COMMISSIONER OF SALES TAX
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November 25, 2009 |
MAYANK VARIA Vs. MOTILAL OSWAL SECURITIES LTD
|
September 23, 2009 |
MAYTAS INFRA LIMITED Vs. UTILITY ENERGYTECH AND ENGINEERS PVT LTD
|
April 29, 2009 |
MAYTAS INFRA LIMITED Vs. UTILITY ENERGYTECH AND ENGINEERS PVT LTD
|
August 20, 2009 |
MAYTAS INFRA LIMITED Vs. UTILITY ENERGYTECH AND ENGINEERS PVT LTD
|
May 13, 2009 |
MAYURI MANOHAR BENDE Vs. STATE OF MAHARASHTRA
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April 4, 2009 |
MD NOORUDDIN MD IDRIS CHOUDHARI Vs. JAKERIA
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April 28, 2009 |
MEENA G PANDIT Vs. KISHOR RAMA SATELKAR
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December 1, 2009 |
MEENA G PANDIT Vs. KISHOR RAMA SATELKAR & ANR
|
February 11, 2009 |
MEENAKSHI FINANCIAL CONSULTANTS P LTD Vs. VILLAGE PANCHAYAT OF ORLIM SALCETE GOA
|
April 28, 2009 |
MEGHRAJ S JAIN Vs. UNION OF INDIA
|
July 9, 2009 |
MEGHRAJ SETHI Vs. SUNITA JITENDRANATH
|
September 11, 2009 |
MEHADIA AND SONS Vs. HARIPRASAD ALIAS BABULALJI MEHADIA
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November 23, 2009 |
MEHRUNNISA W/O SAYYED ASIF Vs. SAYYED ASIF S/O SAYYED ABBAS
|
October 9, 2009 |
MEJABEEN RAFIQ CHAMDIYA Vs. LATA ASHOK HIWALE
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February 5, 2009 |
MERVIN THOMAS MENEZES Vs. STATE OF GOA
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March 25, 2009 |
METAL BOX INDIA LTD Vs. RASHMIKANT KESHAVLAL DAFTARY
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July 13, 2009 |
METAL GOODS MFG CO Vs. UNION OF INDIA
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July 28, 2009 |
METHODIST EPISCOPAL CHURCH Vs. METHODIST CHURCH IN IDIA
|
April 24, 2009 |
MIKESH CORPORATION Vs. PICOTEE EXPORTS
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March 23, 2009 |
MILAN COMMERCIAL PVT LTD Vs. ASIAN HEALTHCARE DERVICES LIMITED
|
November 16, 2009 |
MILAN MADHUKAR KORGAONKAR Vs. SHASHANK SHRIKRISHNA GANDHI
|
October 14, 2009 |
MILIND R KHANOLKAR Vs. PETER A D SOUZA
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December 14, 2009 |
MILIND VIDYASAGAR GHATE Vs. STATE OF MAHARASHTRA
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February 5, 2009 |
MINABAI KAKASAHEB BODAKHE Vs. KAKASAHEB MANIKRAO BODAKHE
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April 1, 2009 |
MINAXI A PEDNEKAR Vs. STATE OF GOA
|
August 14, 2009 |
MINOO RUSTOMJI PAVRI Vs. PRAMOD KISHANCHAND GUPTA
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September 7, 2009 |
MIRABAI Vs. ANUSAYABAI TRIMBAK PATIL
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October 16, 2009 |
MIRABAI TRIMBAK PATIL Vs. ANUSAYABAI TRIMBAK PATIL
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October 6, 2009 |
MIRC LOGISTICS PRIVATE LIMITED Vs. REGIONAL DIRECTOR
|
June 10, 2009 |
MISCELLANY MARKETIERS PVT LTD Vs. SUN N SAND HOTEL PVT LTD
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August 20, 2009 |
MISHA M JASHNANI Vs. STATE OF MAHARASHTRA
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June 18, 2009 |
MISHA MAHESH JASHNANI Vs. JAIRAM MANGHANDS JASHNANI
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July 24, 2009 |
MISS SAMIRA R. GAUNS Vs. SHRI CHANDRAKANT S. PARYEKAR
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July 31, 2009 |
MITA FASTENERS PVT LTD Vs. SHREE GHANSHYAM AUTO PARTS PVT LTD
|
February 24, 2009 |
MITTAL COURT PREMISES CO OPERATIVE SOCIETY LTD Vs. INCOME TAX OFFICER
|
July 17, 2009 |
MMTC LTD Vs. STERLITE INDUSTRIES INDIA LTD
|
February 9, 2009 |
MODI FIBRES LIMITED Vs. MODI RUBBER LIMITED
|
July 3, 2009 |
MOHAMED MOIN FARIDULLA QURESHI Vs. STATE OF MAHARASHTRA
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April 2, 2009 |
MOHAMMAD BILAL YUNUS SALEH Vs. STATE OF MAHARASHTRA
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April 23, 2009 |
MOHAMMAD NAZIR Vs. KAIZAD GUSTAD
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July 29, 2009 |
MOHAMMED FAROOQ ABDUL RAOF Vs. STATE OF MAHARASHTRA
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September 14, 2009 |
MOHAMMED FAROOQ ABDUL RAUF Vs. STATE OF MAHARASHTRA
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September 24, 2009 |
MOHAMMED HUSSAIN ABDUL WAHAB KATHEWADI Vs. STATE OF MAHARASHTRA
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September 16, 2009 |
MOHAMMED SAYED MOHAMMED YASIN SHAIKH Vs. CENTRAL BUREAU OF INVESTIGATION
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June 24, 2009 |
MOHAN AJABRAO TELKHADE Vs. STATE OF MAHARASHTRA
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July 3, 2009 |
MOHAN ALIAS GANGADHARRAO SIRSAT Vs. COLLECTOR BEED
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November 26, 2009 |
MOHAN BABULAL JAIN Vs. BHANWARLAL H CHANDAK
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September 15, 2009 |
MOHAN BHAURAO MANKAR Vs. STATE OF MAHARASHTRA
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December 3, 2009 |
MOHAN DAGADU NIMBALKAR Vs. STATE OF MAHARASHTRA
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February 20, 2009 |
MOHAN GANGADHARRAO GATHADI Vs. STATE OF MAHARASHTRA
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January 21, 2009 |
MOHAN KEVALCHAND DHADIWAL Vs. SADASHIV SAWALARAM GAIKWAD
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August 14, 2009 |
MOHAN KUMAR RAYANA Vs. KOMAL MOHAN RAYANA
|
January 16, 2009 |
MOHAN SAMPATRAO TORSALE Vs. RAILWAY GOODS CLEARING AND FORWARDING ESTB LABOUR BOARD
|
July 14, 2009 |
MOHANISH ABDULLA SHAIKH Vs. STATE OF MAHARASHTRA
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January 23, 2009 |
MOHANLAL BHAGWAN PANDEY Vs. APURVA CO OP HSG SOC LTD
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July 7, 2009 |
MOHANLAL LOKUMAL PUNJABI Vs. UNION OF INDIA
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June 25, 2009 |
MOHD ABDUL JALEEL Vs. BALAJI RANGNATH REWANWAR
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April 9, 2009 |
MOHD ABDUL RASHEED Vs. DEPUTY CHARITY COMMISSONER
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May 6, 2009 |
MOHD AKRAM SK IMAM Vs. CASTE SCRUTINY COMMITTEE
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March 6, 2009 |
MOHD AYYUB Vs. ZAHOORA BEGUM D/O ABDUL GAFOOR
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November 20, 2009 |
MOHD FAROOQUE MOH MUNSHI Vs. STATE OF MAHARASHTRA
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November 30, 2009 |
MOHD RAFIQ MOHD RUKMODDIN SIDHIKI Vs. STATE OF MAHARASHTRA
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April 20, 2009 |
MOHD SHAIKH ABDUL AZIZ SHAIKH Vs. STATE OF MAHARASHTRA
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March 13, 2009 |
MOHINI SUYOG DAHIWADKAR Vs. SUYOG VASUDEO DAHIWADKAR
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April 17, 2009 |
MOHMED AMANAT MOHMED HASIM ANSARI Vs. STATE OF MAHARASHTRA
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December 5, 2009 |
MOHZ IZAZ ABDUL RAFIQUE Vs. ADDITIONAL COMMISSIONER
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December 2, 2009 |
MOIN VAIRUDDIN QURESHI Vs. STATE OF MAHARASHTRA
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February 20, 2009 |
MOLIND PANDHARINATH BEHERE Vs. UNION BANK OF INDIA MUMBAI
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July 9, 2009 |
MOLLY TRADING CO. (P.) LTD Vs. UNION OF INDIA
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April 9, 2009 |
MONICA ALIAS MANA D SOUZA Vs. STATE OF GOA
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September 9, 2009 |
MONIKA GEMS Vs. ASSISTANT COMMISSIONER OF INCOME TAX
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January 19, 2009 |
MONIKA GEMS Vs. CIT
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January 19, 2009 |
MORESHWAR V GHAISAS Vs. STATE OF MAHARASHTRA
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September 7, 2009 |
MORMUGAO MUNICIPAL COUNCIL Vs. V V P NAIR
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March 24, 2009 |
MOTI ALIAS MAGGIE NOSHIR IRANI Vs. SHEROO JAL VAKIL
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April 17, 2009 |
MOTIBAGH EDUCATION SOCIETY Vs. PRESIDING OFFICER SCHOOL TRIBUNAL
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July 21, 2009 |
MOTIBAGH EDUCATION SOCIETY Vs. PRESIDING OFFICER SCHOOL TRIBUNAL
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July 2, 2009 |
MOTILAL S/O.LINGAYYA LAKEKAR Vs. STATE OF MAHARASHTRA
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September 29, 2009 |
MOTIRAM LORYA PATIL Vs. TATA ELECTRIC COMPANIES TRANSMISSION DIVISION
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June 12, 2009 |
MOTIRAM RAIBHANJI NIGHOT Vs. HARISHCHANDRA GOVINDRAO AADINE
|
November 13, 2009 |
MOTWANE MANUFACTURING CO. (P) LTD. Vs. COMMISSIONER OF WEALTH TAX
|
February 20, 2009 |
MOTWANI BUILDERS PVT LTD Vs. TARACHAND H KHANCHDANI
|
March 12, 2009 |
MR. MADAN CHINDARKAR AND OTHERS Vs. THE REGISTRAR OF COOPERATIVE SOCIETIES ETC. AND OTHERS
|
September 25, 2009 |
MRC LOGISTICS PRIVATE LIMITED Vs. REGIONAL DIRECTOR WESTERN REGION MINISTRY OF CORPORATE AFFAIRS AND MRC LOGISTICS
INDIA PVT LTD
|
June 10, 2009 |
MUBARAKUNNIS MOHAMMED NASEEM Vs. MOINUDDIN MOHD USMAN KHAN
|
April 1, 2009 |
MUDDASSAR NIJAM MOMIN Vs. STATE OF MAHARASHTRA
|
June 12, 2009 |
MUKESH PRAVINCHANDRA SHAH Vs. ROOPLAL C JAIN
|
June 30, 2009 |
MUKESH RAOJI NAVADHARE Vs. AJIT BHASKAR KASBEKAR
|
November 17, 2009 |
MUKESH RAOJI NAVADHARE Vs. AJIT BHASKAR KASBEKAR
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December 3, 2009 |
MUKESH RAOJI NAVADHARE Vs. AJIT BHASKAR KASBEKAR
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December 2, 2009 |
MUKUND VISHWANATH SONAWANE Vs. HIRA FULCHAND SALAMPURE
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November 19, 2009 |
MUKUND ZINGDO NAIK Vs. DURGANAND DINKAR PARAB
|
February 24, 2009 |
MUMBAI MUNICIPAL CORPORATION Vs. RAJENDRAPRASAD MALCHANDRA JAIN
|
March 12, 2009 |
MUMBAI SEZ LTD Vs. STATE OF MAHARASHTRA
|
May 22, 2009 |
MUNICIPAL CORPORATION OF CITY OF JALGAON Vs. KAVITA OFFSET, JALGAON
|
October 16, 2009 |
MUNICIPAL CORPORATION OF GR MUMBAI Vs. SHRIRANG ANANDRAO JADHAV
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November 11, 2009 |
MUNICIPAL CORPORATION OF GREATER MUMBAI Vs. BEST WORKERS UNION
|
November 25, 2009 |
MUNICIPAL CORPORATION OF GREATER MUMBAI Vs. MOHANRAO BUWASAHEB SHINDE
|
February 11, 2009 |
MUNICIPAL CORPORATION OF GREATER MUMBAI Vs. PRAKASH SRIDHAR MONDKAR
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January 9, 2009 |
MUNICIPAL COUNCIL Vs. STATE OF MAHARASHTRA
|
February 27, 2009 |
MUNICIPAL COUNCIL Vs. TUKARAM KISAN PATIL
|
July 9, 2009 |
MUNICIPAL COUNCIL DIST WARDHA Vs. SUDHIRKUMAR KRUSHNAKUMAR SAHANI
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November 30, 2009 |
MUNICIPAL COUNCIL GONDIA Vs. BAHNDARA ZILLA GENERAL WORKERS UNION
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June 8, 2009 |
MUNICIPAL COUNCIL PAONI, THROUGH ITS CHIEF OFFICER TAH PAONI DISTRICT BHANDARA Vs. IDKER S/O MAHADEV RAMTEKE
|
November 5, 2009 |
MUNJA PANDURANG HONDE Vs. STATE OF MAHARASHTRA
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July 10, 2009 |
MUNJAJI S/O UMAJI UBALE Vs. STATE OF MAHARASHTRA
|
March 24, 2009 |
MURGAPPA SHIVARUDRAPPA Vs. AMARSIHNA BABASAHEB DAFALE
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July 7, 2009 |
MURLIDHAR AND COMPANY Vs. CITY OF NAGPUR CORPORATION
|
February 25, 2009 |
MUSIC CHOICE INDIA PRIVATE LIMITED Vs. PHONOGRAPHIC PERFORMANCE LIMITED
|
January 22, 2009 |
N V MARKETING PVT LTD Vs. STATE OF MAHARASHTRA
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August 14, 2009 |
NAFEESA P KHAN Vs. KHURSHID MAQBOOL SIDDIQUI
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March 20, 2009 |
NAGAR YUWAK SHIKSHAN SANSTHA Vs. MAHARASHTRA STATE INFORMATION COMMISSION
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August 20, 2009 |
NAGNATH JAGANNATH LOMTE Vs. NARSHING SAMBHAI MORE
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January 15, 2009 |
NAGORAO BHUJANGA MORE Vs. PREMALABAI DIGAMBER
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February 10, 2009 |
NAGORAO TRIMBAKRAO DHARMADHIKARI Vs. GOVINDRAO S/O KAKUJI NANDRE & ANR
|
July 18, 2009 |
NAGORAOJI AMRUTRAO BHOYAR Vs. COMMISIONER AND DIRECTOR OF LAND RECORDS MAHARASHTRA STATE
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December 3, 2009 |
NAGPUR ALLOYS AND CASTINGS LTD Vs. MANORANJAN MADAN BISWALR
|
July 9, 2009 |
NAGPUR DISTILLERS Vs. STATE OF MAHARASHTRA
|
July 8, 2009 |
NAGPUR SAHKARI SOOT GIRNI MARYADIT Vs. RASHTRIYA MILL MAZDOOR SANGH KAMGAR BHAVAN
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March 12, 2009 |
NAGRAJ BAJANNATH Vs. STATE
|
November 20, 2009 |
NAGUBAI NAMDEO CHAUDHARY Vs. SUDAM BABURAO BAGUL
|
October 7, 2009 |
NAGUESH ASSOCIATES AND OTHERS Vs. MIGUEL FURTADO AND ANOTHER
|
July 27, 2009 |
NAIM JAMIRODDIN SHEIKH Vs. STATE OF MAHARASHTRA
|
January 15, 2009 |
NALINI GANPAT MALPEKAR Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI
|
October 1, 2009 |
NALINI JANRAO GAIKWAD Vs. ADDITIONAL COMMISSIONER AMRAVATI DIVISION
|
March 4, 2009 |
NAMDEO Vs. STATE OF MAHARASHTRA
|
August 7, 2009 |
NAMDEO DADA BADHE Vs. BALU PATILBUA KHAPAKE
|
June 18, 2009 |
NAMDEO MAHADEO SURJUSE Vs. STATE OF MAHARASHTRA
|
August 27, 2009 |
NAMDEO SHANKARRAO GAWANDE Vs. STATE OF MAHARASHTRA
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July 20, 2009 |
NAMDEO TULSHIRAM DAIWATE Vs. GURUMAJURSINGH AUTARSINGH CHHATWAL
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December 15, 2009 |
NAMDEV SHAMRAO NIKAM Vs. STATE OF MAHARASHTRA
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February 25, 2009 |
NANASAHEB S/O MOHANARAO DESHMUKH Vs. STATE OF MAHARASHTRA
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September 18, 2009 |
NAND KISHORE LAXMINARAYAN AGARWAL Vs. UNION OF INDIA
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September 30, 2009 |
NANDI SAHAKARI SAKHAR KARKHANA LIMITED Vs. DNYANOBA KASHINATH AARE
|
August 5, 2009 |
NANDKISHOR DAMODAR VINCHURKAR Vs. KAVITA NANDKISHOR VINCHURKAR
|
August 5, 2009 |
NANDKISHOR SHIVPRASAD JAISWAL Vs. THE STATE OF MAHARASHTRA
|
June 23, 2009 |
NANDKUMAR SURESH MAYEKAR Vs. UNION OF INDIA
|
June 18, 2009 |
Nandkumar Suresh Mayekar Vs. Dabhol Maharashtra
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June 19, 2009 |
NANDOS INDAGE RESTAURANTS PVT LTD Vs. NANDOS RESOURCES BV
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May 8, 2009 |
NARAINA MADU GAONKAR Vs. LAXMI RAMA GAONKAR
|
January 16, 2009 |
NARANJI BHIMJI FAMILY TRUST Vs. UB-DIVISIONAL OFFICER
|
March 13, 2009 |
NARAYAN ALIAS NAGORAOJI WANKHEDE Vs. SUB DIVISIONAL OFFICER AMRAVATI
|
November 10, 2009 |
NARAYAN GUJABRAO BHOYAR Vs. YEOTMAL ZILLA PARISHAD KARAMCHARI SAHAKARI PATH SANSTHA MARYADIT YEOTMAL
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September 25, 2009 |
NARAYAN M DESSAI Vs. VISHNU CHANDRU GAONKAR
|
October 6, 2009 |
NARAYAN PADU PATIL Vs. RAMAN JANARDAN PATIL
|
July 22, 2009 |
NARAYAN PUNDLIK GAWANDE Vs. SHALIGRAM ALIAS YESHWANTRAO
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October 14, 2009 |
NARAYAN S/O BHIMRAO SONAWANE Vs. STATE OF MAHARASHTRA
|
April 30, 2009 |
NARAYAN SADHU SURYAWANSHI Vs. STATE OF MAHARASHTRA
|
June 18, 2009 |
NARAYAN SAKHARAM DIVKAR Vs. REKHA S MANDREKAR
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November 26, 2009 |
NARAYAN SHAMBA KUBAL Vs. ANKUSH PANDURANG HALARNKAR
|
May 4, 2009 |
NARENDRA AKASH MAHARAJ PETKAR Vs. SHAHAJI BAPURAO PETKAR
|
May 7, 2009 |
NARENDRA BHOJRAM PATIL Vs. STATE OF MAHARASHTRA
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November 20, 2009 |
NARENDRA KENDUDEKAR Vs. SEBASTIAO P PIRES
|
August 10, 2009 |
NARENDRA MOTIBHAI PATEL Vs. JANARDHAN MORESHWAR
|
July 29, 2009 |
NARENDRA NAMADEORAO RAJPURKAR Vs. DIWAKAR KESHAVRAO KAWARE
|
July 23, 2009 |
NARESH DINKAR TARI Vs. STATE OF MAHARASHTRA
|
November 24, 2009 |
NARESH DINKAR TARI Vs. STATE OF MAHARASHTRA
|
January 24, 2009 |
NARESH K. PAHUJA Vs. INCOME TAX APPELLATE TRIBUNAL
|
January 19, 2009 |
NARHAR D SAKHWALKAR Vs. SURESH LAHOTI
|
January 9, 2009 |
NARMADA GOVIND KAMBLE Vs. STATE OF MAHARASHTRA
|
December 3, 2009 |
NARSHIMA CONSTRUCTIONS PVT LTD Vs. STATE OF MAHARASHTRA
|
December 9, 2009 |
NASIK DISTRICT INDUSTRIAL AND MERCANTILE CO OP BANK LTD Vs. STATE OF MAHARASHTRA
|
December 10, 2009 |
NASIK MERCHANTS COOPERATIVE BANK LTD Vs. ADITYA HOTELS PVT LTD
|
April 20, 2009 |
NATASHA SHETTY Vs. STATE OF MAHARASHTRA
|
November 21, 2009 |
NATIOANL INSURANCE CO LTD Vs. SUSHILA NIWARTI BANDE
|
July 21, 2009 |
NATIOANL INSURANCE CO LTD Vs. MANISHA CHAGAN KARNADE
|
July 31, 2009 |
NATIONAL INSURANCE CO LTD Vs. VACHISTA
|
September 14, 2009 |
NATIONAL INSURANCE CO. LTD Vs. POOJA MAHADEV DHANGE AND ANOTHER
|
July 18, 2009 |
NATIONAL INSURANCE COMPANY LTD Vs. LAHANU MANJIT PATIL
|
January 16, 2009 |
NATIONAL INSURANCE COMPANY LTD Vs. ANAND SAWANT
|
March 26, 2009 |
NATIONAL TEXTILE CORPORATION LTD Vs. CENTRAL BOARD OF PROVIDENT FUND
|
December 8, 2009 |
NATIONAL COMMODITY AND DERIVATIVES EXCHANGE LIMITED Vs. UNION OF INDIA
|
February 5, 2009 |
NATIONALINSURANCE CO LTD Vs. SK ALI
|
September 7, 2009 |
NATWARLAL MOHANLAL LOTIA Vs. KAMALKISHOR RAMNIWASJI GUPTA
|
November 3, 2009 |
NAVA BHARAT PRESS Vs. P P PATIL
|
June 8, 2009 |
NAVARTIS VACCINES AND DIAGNOSTICS INC Vs. AVENTI PHARMA LIMITED
|
December 18, 2009 |
NAVBHARAT PRESS EMPLOYEES UNION Vs. STATE OF MAHARASHTRA
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October 8, 2009 |
NAVELCAR HOTELS Vs. ENCORE HOTELS PVT LTD
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October 6, 2009 |
NAVJIVAN INDUSTRIES Vs. DENA BANK
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January 7, 2009 |
NAYANTARA RAJENDRA DESHPRABHU Vs. DIRECTOR, DIRECTORATE OF TRANSPORT PANAJI
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February 3, 2009 |
NEELA ARUN MOHILE Vs. VIJAYA BANK MUMBAI
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April 29, 2009 |
NEELAM DEEPAK MEHTA Vs. VILAS MAHADEO SAWANT
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March 3, 2009 |
NEELAM NARAYAN BANSODE Vs. STATE OF MAHARASHTRA
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March 17, 2009 |
NEERAJ MAAN Vs. STATE
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December 5, 2009 |
NEHARU WARD WARTHI Vs. STATE OF MAHARASHTRA
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August 12, 2009 |
NERGISH MINOO PAVRI Vs. PRAMOD KISHANCHAND GUPTA
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September 7, 2009 |
NERKAR MADHUKAR JAGANNATH Vs. KOPARGAON MUNICIPAL COUNCIL
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April 2, 2009 |
NERLON L B ALBUQUERQUE Vs. STATE OF GOA
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April 1, 2009 |
NETWORTH STOCK BROKING LTD Vs. K VINAYA PRASAD
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July 2, 2009 |
NETWORTH STOCK BROKING LTD Vs. SUBHASIS PANDA
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November 4, 2009 |
NETWORTH STOCK BROKING LTD Vs. MADHAVA RAO NADELLA
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November 7, 2009 |
NETWORTH STOCK BROKING LTD Vs. B LAKSHMI NARAYANA
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NEW HARIYANA DAL MILL Vs. UNION OF INDIA
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November 9, 2009 |
NEW INDIA ASSURANCE CO LTD Vs. SHOBHA ALIAS PANJABRAO DHURVE
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December 9, 2009 |
NEW INDIA ASSURANCE CO LTD Vs. SHWETA DILIP MEHTA
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December 14, 2009 |
NEW INDIA ASSURANCE CO LTD Vs. RAGUNATH
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June 29, 2009 |
NEW INDIA ASSURANCE CO LTD Vs. RUKHMABAI
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June 15, 2009 |
NEW INDIA ASSURANCE CO LTD Vs. LAXMI RAMA PADSALGI
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April 6, 2009 |
NEW INDIA ASSURANCE CO LTD Vs. SHWETA DILIP MEHTA
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December 17, 2009 |
NEW INDIA ASSURANCE COMPANY Vs. MONA
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September 10, 2009 |
NEW INDIA ASSURANCE COMPANY LTD Vs. SUMAN BHASKAR PAWAR
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October 8, 2009 |
NEW INDIA ASSURANCE COMPANY LTD Vs. BABRUWAN PRALHAD WAKURE
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April 15, 2009 |
NEW INDIA ASSURANCE COMPANY LTD Vs. MANGALA DEVIDAS POPHALE
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March 21, 2009 |
NEW INDIA ASSURANCE COMPANY LTD Vs. SUMITRA BALKRISHAN MANTRI
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March 3, 2009 |
NEW INDIA ASSURANCE COMPANY LTD Vs. AKHTAR JAHANGIR BEGUM
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February 10, 2009 |
NEW INDIA ASSURANCE COMPANY LTD Vs. KISHOREKUMAR JAYWANTRAO WAGH
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December 19, 2009 |
NEW LAXMI CYCLE COMPANY AKOLA Vs. JAGDISHCHANDRA
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November 7, 2009 |
NICOLAU DAS CHAGAS DE CRISTO PEREIRA SON OF ARTHUR PEREIRA Vs. FELIX PEREIRA SON OF SALVADORA PEREIRA
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NIKHAHAT PARVIN SEKH KHALIL Vs. UNION OF INDIA
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January 29, 2009 |
NIKHIL SHAMRAO PARANDKAR Vs. STATE OF MAHARASTHRA
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November 18, 2009 |
NIKITA BADKAR Vs. STATE OF GOA
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December 5, 2009 |
NIL Vs. STATE OF GOA
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December 8, 2009 |
NILESH H SHETYE Vs. SHARADCHANDRA C SALKAR
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June 29, 2009 |
NILESH J RAIKAR Vs. RAMAKNT S KAREKAR
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December 7, 2009 |
NILESH NAIK ALIAS MANGUESHKAR Vs. STATE OF GOA
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January 28, 2009 |
NILESH P CHODANKAR Vs. HASAN GAFOOR COMMISSIONER OF POLICE
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February 20, 2009 |
NILESH VITHAL SADYE Vs. STATE OF MAHARASHTRA
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December 4, 2009 |
NILIMA S NAVALKAR Vs. NIPUR I THAKKAR
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December 19, 2009 |
NILKANTH FAKIRAJI BHADAKE Vs. MAHARASHTRA STATE ROAD TRANSPORT CORPORATION
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June 16, 2009 |
NILLAPPA MANGLESHWAR UMBARJE Vs. STATE OF MAHARASHTRA
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August 5, 2009 |
NILOFAR SIRAJ DARBAR Vs. STATE OF MAHARASHTRA
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August 17, 2009 |
NINE PARADISE HOTELS PVT LTD Vs. NATIONAL TEXTILE CORPORATION LTD
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January 15, 2009 |
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January 5, 2009 |
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August 6, 2009 |
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March 4, 2009 |
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March 14, 2009 |
NISHAT FATIMA Vs. STATE OF MAHARASHTRA
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April 3, 2009 |
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August 11, 2009 |
NISHITH M. P. VERLEKAR Vs. ASHPAQUE MARFANI
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December 8, 2009 |
NITIN DOSHI Vs. S N L AGARWALA
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August 24, 2009 |
NITIN LAXMAN PANSARE Vs. STATE OF MAHARASHTRA
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September 7, 2009 |
NITIN LAXMAN TALOSKAR Vs. STATE OF MAHARASHTRA
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June 25, 2009 |
NITIN SETH Vs. VIJAY LAKHANI
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July 24, 2009 |
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August 14, 2009 |
NITU RAJENDRA KONDE Vs. STATE OF MAHARASHTRA
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May 8, 2009 |
NIULAB EQUIPMENT CO PVT LTD Vs. STATE
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March 24, 2009 |
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July 21, 2009 |
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January 7, 2009 |
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January 7, 2009 |
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March 5, 2009 |
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October 16, 2009 |
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NSIE COMPANY (I) PVT LTD Vs. CESTAT
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NTPC LIMITED Vs. RELIANCE INDUSTRIES LIMITED
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NTPC LIMITED Vs. RELIANCE INDUSTRIES LIMITED
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July 30, 2009 |
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October 8, 2009 |
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March 16, 2009 |
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OM TRADERS Vs. STATE OF MAHARASHTRA
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July 29, 2009 |
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June 17, 2009 |
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P A KARKHANIS Vs. UCO BANK
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June 22, 2009 |
P B SAMANT Vs. UNION OF INDIA
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P BALU Vs. UNION OF INDIA
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July 20, 2009 |
P KISHANCHAND TEXTILES PVT LTD Vs. UNION OF INDIA
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June 10, 2009 |
P M RATNAKAR Vs. UCO BANK
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June 29, 2009 |
P MADHAVAN NAIR Vs. INDIAN OIL CORPORATION LIMITED
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July 8, 2009 |
P S SRINIVASAN Vs. STATE OF MAHARASHTRA
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November 27, 2009 |
P V JOSEPH Vs. DIRECTORATE OF EDUCATION
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February 12, 2009 |
PADMABAI BHAURAO PATIL Vs. SHIAKH SHAHADULLA SK ABDULLA
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September 16, 2009 |
PADMAKAR NARAYAN ADAKE Vs. SAGAJI KERBA MODAK
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November 30, 2009 |
PALLONJI M. MISTRY Vs. COMMISSIONER OF INCOME TAX
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February 11, 2009 |
PANCHABHAI POPOTBHAI BUTANI Vs. STATE OF MAHARASHTRA
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December 10, 2009 |
PANCHAPPA GANGAPPA GUNGUNE Vs. GYANOBA NARAYANRAO RUKME
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July 15, 2009 |
PANDHARI SITARAMJI SHENDE Vs. STATE OF MAHARASHTRA
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August 25, 2009 |
PANDHARINATH MAHADEO PATIL Vs. UNUS NOORMOHAMED MULLA
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January 12, 2009 |
PANDHRINATH VITHALRAO AWARI Vs. STATE OF MAHARASHTRA
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April 9, 2009 |
PANDIIT TUKARAM DHARRAO Vs. SHANKAR RAOJI DHARRAO
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September 25, 2009 |
PANDURANG ATMANAND CAMOTIN ALIAS PRAMOD ATMANAND KAMAT Vs. SUNIVAS BUILDERS
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December 7, 2009 |
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April 24, 2009 |
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October 7, 2009 |
PANDURANG MAHADEORAO GHONGDE Vs. EDUCTION OFFICER SECONDARY ZILLA PARISHAD
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December 22, 2009 |
PANDURANG MURARI SHETYE Vs. SHAKUNTALA G TALGAONKAR
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October 9, 2009 |
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December 15, 2009 |
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December 5, 2009 |
PANJABRAO DESHMUKH URBAN CO OPERATIVE BANK LTD Vs. STATE INFORMATION COMMISSIONER
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January 13, 2009 |
PANKAJ PREMJI DEDHIA Vs. JAYANT PAPER MILLS LTD
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February 20, 2009 |
PANVEL AGRICULTURE PRODUCE MARKET COMMITTEE Vs. STATE OF MAHARASHTRA
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September 25, 2009 |
PARAMANANDA ECNATA NAIK BANDIVADEKAR Vs. ARCHANA MILIND NAIK BANDIVADEKAR
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June 8, 2009 |
PARASMAL SAKHLA Vs. NEMICHAND MEGHRAJ JAIN
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PARASRAM BALIRAM INGOLE Vs. STATE OF MAHARASHTRA
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March 4, 2009 |
PARID ABDUL LATIF NOORANI Vs. SAYED SADIQ ALI QUADRI
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March 12, 2009 |
PARITA GIRISH SHAH Vs. STATE OF MAHARASHTRA
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January 16, 2009 |
PARTHA GHOSH Vs. INSTITUTE OF CHARTERED ACCOUNTS OF INDIA
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April 16, 2009 |
PARVATI DIGAMBAR MOHEKAR Vs. STATE OF MAHARASHTRA
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March 21, 2009 |
PARVATIBAI SHIVAJIRAO SHENDGE Vs. SANGLI SAHAKARI BANK LTD
|
November 5, 2009 |
PARVEZ SAGHIR AHMED ANSARI Vs. SANA PARVEZ ANSARI
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July 15, 2009 |
PATEL CORPORATION Vs. RAMNIK PASU GALA
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March 3, 2009 |
PATEL ENGENEERING COMPANY LTD Vs. KONKAN RAILEAY CORPORATION
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April 29, 2009 |
PATEL KETANBHAI DAHYABHAI Vs. UNION OF INDIA
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November 25, 2009 |
PATIL PATWARI SARAYA SANSHTHAN Vs. VASANT MAHADEORAO AKARTE
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January 16, 2009 |
PAWAN HANS LTD Vs. UNION OF INDIA
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August 20, 2009 |
PAWAN KHERETILAL ARORA Vs. RAMARAO WAGH COMMISSIONER OF POLICE
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April 17, 2009 |
PAWAN MAHESH VRAJLAL SHAH Vs. STATE OF MAHARASHTRA
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February 13, 2009 |
PAWANKUMAR ALIAS SIBBAN KEWAT Vs. STATE OF KAHARASHTRA
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November 27, 2009 |
PAYAL ALIAS SHARINEE VINAY PATHAK AND HIS WIFE SONIKA SAHAY ALIAS PATHAK Vs. STATE
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September 16, 2009 |
PEDRO FERNANDES Vs. PEDRO CONCESSAO MARIO GONSALVES
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PERMA CONTAINER UK LINE LTD Vs. PERMA CONTAINER LINE INDIA PVT LTD
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June 22, 2009 |
PETRON ENGINEERING CONSTRUCTION LTD Vs. CIT
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March 2, 2009 |
PIMPRI CHINCHWAD MUNICIPAL CORPORATION Vs. TATA ENGINEERING AND LOCOMOTIVE CO LTD
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August 11, 2009 |
PIMPRI CHINCHWAD NEW TOWN DEVELOPMENT AUTHORITY Vs. STATE OF MAHARASHTRA
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March 24, 2009 |
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August 31, 2009 |
PIONEER DRIP SYSTEMS PVT LTD Vs. JAIN IRRIGATION SYSTEMS LTD
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December 17, 2009 |
PLANTATION OFFICER SOCIAL FORESTRY DIST GONDIA Vs. RASHTRIYA MAZDOOR SENA
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February 11, 2009 |
PLASTIBLENDS INDIA LIMITED Vs. ADDITIONAL COMMISSIONER OF INCOME TAX
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October 16, 2009 |
POONA HEALTH SERVICES PRIVATE LIMITED Vs. COMMISSIONER OF CUSTOM
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June 25, 2009 |
POONA POST AND TELECOM CO OPERATIVE CREDIT SOCIETY LTD Vs. UNION OF INDIA
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November 7, 2009 |
POONA POST AND TELECOM CO OPERATIVE CREDIT SOCIETY LTD Vs. UNION OF INDIA
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December 7, 2009 |
POPATSING ALIAS JALAMSING PATIL Vs. STATE OF MAHARASHTRA
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December 8, 2009 |
POPCORN ENTERTAINMENT CORPORATION Vs. CITY INDUSTRIAL DEVELOPMENT CORPORATION
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PORECHA GLOBAL SECURITIES PVT LTD Vs. BINA SAHNI
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August 13, 2009 |
PRABHAKAR Vs. SHANTARAM
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August 18, 2009 |
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October 5, 2009 |
PRABHAKAR DHONGE Vs. HARICHANDRA SANTOSHRAO AASWALE
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April 20, 2009 |
PRABHAKAR GANGADHAR HEJIB Vs. STATE OF MAHARASHTRA
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February 3, 2009 |
PRABHAKAR GONES PRABHU NAVELKAR Vs. SARADCHANDRA SURIA PRABHU NAVELKAR
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November 20, 2009 |
PRABHAKAR KERBA DUBBERWAR Vs. STATE OF MAHARASHTRA
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April 15, 2009 |
PRABHAKAR RAUJI SHET Vs. SHRIKANTI M AROLKAR
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February 26, 2009 |
PRABHANI ZILLA DEKHREKH SAHAKARI SANSTHA LTD Vs. STATE OF MAHARASHTRA
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August 17, 2009 |
PRABHAVANTI MULJI SHAH Vs. MUNICIPAL COMMISSSIONER OF MUNICIPAL CORPORATION OF GREATER MUMBAI
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August 20, 2009 |
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January 12, 2009 |
PRADEEP NAIK Vs. YESSOTULSHIDAS NAIK
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July 22, 2009 |
PRADEEP ROHIDAS SONWANE Vs. STATE OF MAHARASHTRA
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January 5, 2009 |
PRADIPSINGH UJAGARSINGH THAKUR Vs. COLLECTOR WARDHA
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July 18, 2009 |
PRAFUL PIMPALWAR Vs. PRAKASHCHANDRA PURUSHOTTAMSARN AGRAWAL
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February 24, 2009 |
PRAFULLA RAMKRUSHNA DESHMUKH Vs. STATE OF MAHARASHTRA
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February 10, 2009 |
PRAFULLA SADASHIV WANI Vs. SONAL PRAFULLA WANI
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March 6, 2009 |
PRAFULLA VINODJI GUDADHE Vs. STATE OF MAHARASHTRA
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July 24, 2009 |
PRAJAKTA SAVARKAR SHINDE Vs. UNION OF INDIA
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November 19, 2009 |
PRAKASH CHATTRANI Vs. STATE OF M P
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July 9, 2009 |
PRAKASH DATTARAM TALWADKAR Vs. STATE OF MAHARASHTRA
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March 17, 2009 |
PRAKASH GANPAT SAWANT Vs. RAVINDRA BABAJI SATAM
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March 17, 2009 |
PRAKASH M NAIK Vs. HANIFA JETHA ALIAS HANIF A A CHARANIA
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December 16, 2009 |
PRAKASH RAMKRISHNA KHADSE Vs. MANIKRAO RAMAJI SONWANE
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September 22, 2009 |
PRAKASH RATAN LAL ALIAS RATANSA KASARI Vs. BHIKA BANDA DHAGE
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September 23, 2009 |
PRAKASH S/O NARYANRAO DAHAT Vs. MAHARASHTRA STATE ROAD TRANSPORT CORPORATION
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November 17, 2009 |
PRAKASH S/O SHIVAJI DAREKAR Vs. STATE OF MAHARASHTRA
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February 5, 2009 |
PRAKESH RAMCHANDRA KOTHAVADE Vs. STATE OF MAHARASHTRA
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February 10, 2009 |
PRALHAD KISAN GILABILE Vs. RAGHUNATH NARAYAN TAPKIR
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March 4, 2009 |
PRAMILA RADHESHYAM AGRAWAL Vs. KALYANSINGH BHOLARAM TOMAR
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April 30, 2009 |
PRAMOD GOPICHAND THAKARE Vs. STATE OF MAHARASHTRA
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October 14, 2009 |
PRAMOD JAINARAYAN JAJU Vs. KOTAK SECURITIES LTD
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August 3, 2009 |
PRAMOD JAMWAL Vs. BANK OF MAHARASHTRA NAGPUR
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April 3, 2009 |
PRAMOD MANOHAR BANATE Vs. STATE OF MAHARASHTRA
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June 23, 2009 |
PRASAD AGENTS PRIVATE LTD Vs. INCOME TAX OFFICER
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March 20, 2009 |
PRASAD ALIAS PRALHAD INGLE Vs. STATE OF MAHARASHTRA
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November 13, 2009 |
PRASANNA SUDHAKARRAO DESHMUKH Vs. STATE OF MAHARASHTRA
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July 25, 2009 |
PRASANNA SUDHAKARRAO DESHMUKH Vs. STATE OF MAHARASHTRA
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June 25, 2009 |
PRASARAK MANDAL SANCHALIT JANPIR VIDYALAYA Vs. SUBHASH TUKARAM JADHAVAR
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August 6, 2009 |
PRASEN P NAITHANI Vs. VINOD S THAKKAR
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January 21, 2009 |
PRASHANT CHANDRASHEKHAR GUNDAWAR Vs. MUNICIPAL COUNCIL BHADRAWATI
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April 2, 2009 |
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June 19, 2009 |
PRASHANT RAJKUMAR JHUNJHUNWALA Vs. UNION TERRITORY OF DAMAN AND DIU
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June 9, 2009 |
PRASHANT VINAYAK ALIAS VITTHAL DESHMUKH Vs. HARIPRAKASH SINGH BADAMSINGH
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November 21, 2009 |
PRASHANT VITHALDAS HAMLAI Vs. NAVHIND PAPERS AND PUBLICATIONS
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November 27, 2009 |
PRASHANTH PROJECTS LIMITED Vs. INDIAN OIL CORPORATION LTD
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August 28, 2009 |
PRATAP SINGH CHARANSINGH NEHANG Vs. STATE OF MAHARASHTRA
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September 15, 2009 |
PRATAPSINGH YELSING RAJPUT Vs. NATHUSINGH DHANSINGH RAJPUT
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March 18, 2009 |
PRATIBHA PANDURANG SALVI Vs. STATE OF MAHARASHTRA
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November 13, 2009 |
PRATIBHA SAMUEL DUBE Vs. STATE OF MAHARASHTRA
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February 24, 2009 |
PRATIK BHUPENDRA VORA Vs. STATE OF MAHARASHTRA
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April 2, 2009 |
PRAVIN KUMAR Vs. UNION OF INDIA
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May 5, 2009 |
PRAVIN MADHUKAR DEHANKAR Vs. STATE OF MAHARASHTRA
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December 3, 2009 |
PRAVIN NARAYAN DEVARE Vs. STATE OF MAHARASHTRA
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December 19, 2009 |
PRAVIN S BAVDANE Vs. STATE OF MAHARASHTRA
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December 16, 2009 |
PRAVIN VIJAYKUMAR TAWARE Vs. SPECIAL EXECUTIVE MAGISTRATE
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June 18, 2009 |
PRAVINKUMAR GOSALIA Vs. STATE OF GOA
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January 29, 2009 |
PRAYAGBAI ANNASAHEB KADAM Vs. STATE OF MAHARASHTRA
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March 19, 2009 |
PREETI KISHOR RAJPUR Vs. KISHOR BHIKANSINGH RAJPUT
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October 8, 2009 |
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March 13, 2009 |
PREMIER ELECTRODES LTD Vs. UNION OF INDIA
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October 14, 2009 |
PREMJEETSINGH MANMOHANSINGH OBERAI Vs. GIRDHARISINGH GBANGARAMSINGH BISEN
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July 1, 2009 |
PRESIDENT SAINIK CO-OPERATIVE HOUSE BUILDING SOCIETY LIMITED Vs. DEPUTY COLLECTOR L A LAND ACQUISITION OFFICER
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January 16, 2009 |
PRIME PROPERTIES PVT LTD Vs. ACCOMMODATION OFFICER
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July 9, 2009 |
PRIME SECURITIES LTD Vs. VARINDER MEHTA, ASSISTANT COMMISSIONER OF INCOME TAX
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April 27, 2009 |
PRITHI PAUL SINGH SETHI Vs. TWIST SPIN INDUSTRIES
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November 19, 2009 |
PRIYA BHOBE Vs. SPEER FINANCE PVT LTD
|
September 1, 2009 |
PRIYADARSHINI NAGRI SAHAKARI PAT SANSTHA LTD Vs. ALAMGIR ROSHAN MULLA
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February 18, 2009 |
PRIYANKA OMPRAKASH PANWAR Vs. STATE OF MAHARASHTRA
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April 16, 2009 |
PROVIDENT FUND INSPECTOR Vs. ANDERSON MARRINE PVT LTD
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April 9, 2009 |
PUNDALIK ALIAS HARIBHAU CHANDEKAR Vs. JAGDISH ALIAS DADAJI BIND
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December 7, 2009 |
PUNDALIK HARIBHAU CHANDEKAR Vs. JAGDISH DADAJI BIND
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December 3, 2009 |
PUNDLIK KISAN AKHATKAR Vs. WASUDEO KISAN AKHATKAR
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April 22, 2009 |
PUNE LABOUR UNION Vs. STATE OF MAHARASHTRA
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November 23, 2009 |
PUNE LABOUR UNION Vs. STATE OF MAHARASHTRA
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November 13, 2009 |
PUNJABABA GOVARDHANE VIDYAVIKAS Vs. GOVIND PUNDLIK JADHAV
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June 26, 2009 |
PURAN MAHARASHTRA AUTOMOBILES AND OTHERS Vs. SUB-DIVISIONAL MAGISTRATE AND OTHERS
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March 26, 2009 |
PURAN MAHARASHTRA AUTOMOBILES GANDHI BHAAN Vs. SUB DIVISIONAL MAGISTRATE AURANGABAD
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April 4, 2009 |
PURAN SINGH SAILONI Vs. STATE OF MAHARASHTRA
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January 23, 2009 |
PURANMAL HIRANAND KHETWANI Vs. HARISHKUMAR FATTECHAND MUNOT
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March 25, 2009 |
PURUSHOTTAM BACHARE Vs. PRAVIN N KHANOLKAR
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December 19, 2009 |
PUSHKARAJ ENTERPRISES Vs. KUNDAN MEHATA ASSOCIATES
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September 15, 2009 |
PUSHPA T KADAMBANDE Vs. NAINA DEEPAK KAMANI
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March 26, 2009 |
PUSHPA VIJAY BONDE Vs. STATE OF MAHARASHTRA
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March 6, 2009 |
PUSHPALATA Vs. BHIMRAO DINKAR FADTARE
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September 15, 2009 |
PUSHPALATA ARLEKAR Vs. GOA STATE INFORMATION COMMISSION
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March 12, 2009 |
QUADRICON PVT LTD Vs. BAJRANG ALLOYS LTD
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March 17, 2009 |
R BHARATHI DASAN Vs. UNION OF INDIA
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March 12, 2009 |
R G DSOUZA Vs. POONA EMPLOYEES UNION
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February 25, 2009 |
R NARASIMHAN Vs. STATE
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December 19, 2009 |
R P DORASTHAWAR Vs. DIRECTOR WESTERN REGIONAL INSTRUMENTATION CENTRE MUMBAI
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July 1, 2009 |
R R TRIPATHI Vs. UNION OF INDIA
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July 23, 2009 |
R S JIWANI Vs. IRCON INTERNATIONAL LTD
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December 16, 2009 |
R S JIWANI Vs. IRCON INTERNATIONAL LIMITED
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July 24, 2009 |
R SADAGOPAN Vs. K RAJAIAH
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July 3, 2009 |
RABBANI CHANDSAHEB SAYYED Vs. STATE OF MAHARASHTRA
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November 3, 2009 |
RADHABAI LAHANU PAREKAR Vs. STATE OF MAHARASHTRA
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September 11, 2009 |
RADHABAI MAHADEO THAKUR Vs. GAJANAN SHRIRAM AKONE
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March 26, 2009 |
RADHABAI W/O SHANKAR SHINDE Vs. SUNITABAI W/O SADASHIVRAO KALYANKAR
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April 24, 2009 |
RAFIQ AHMED SAEED AHMED Vs. STATE OF MAHARASHTRA
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October 5, 2009 |
RAFIQUE RAHEMAN SHAH Vs. STATE OF MAHARASHTRA
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August 26, 2009 |
RAGHAV MANU GUPTA Vs. STATE OF MAHARASHTRA
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June 11, 2009 |
RAGHUNATH B RASHINKAR Vs. STATE OF MAHARASHTRA
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November 7, 2009 |
RAGHUNATH BABA PATHARE Vs. STATE OF MAHARASHTRA
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February 18, 2009 |
RAGHUNATH SHANKAR KELKAR Vs. UNION OF INDIA
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March 24, 2009 |
RAGHURAJ VASSUDEO DESHPRABHU DECEASED BY HIS LEGAL REPRESENTATIVES Vs. RAJENDRA VASSUDEO DESHPRABHU BY HIS LEGAL REPRESENTATIVES
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July 10, 2009 |
RAHUL BHUPINDER LUTHAR Vs. RASHMI RIA RAHUL LUTHRA
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September 25, 2009 |
RAHUL ULHAS PISE Vs. STATE OF MAHARASHTRA
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August 3, 2009 |
RAHUL ULHAS PISE Vs. STATE OF MAHARASHTRA
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July 13, 2009 |
RAIBHAN SONAJI GAWAL Vs. SUKHDEO DHANAJI LOKHANDE
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November 5, 2009 |
RAIGAD CONCRETE INDUSTRIES Vs. ICICI BANK LTD
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May 8, 2009 |
RAIMALBUA SANSTHAN Vs. SUMANBAI WD/O RAMKRUSHNA WANKHADE
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July 6, 2009 |
RAIMALBUA SANSTHAN TRUST Vs. SAMANBAI RAMKRUSHNA WANKHADE
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July 7, 2009 |
RAJ BAHADUR MOTILAL MILLS LTD Vs. PUNE ZILLA PARISHAD
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September 2, 2009 |
RAJA S/O HIRALAL BOYAT Vs. STATE OF MAHARASHTRA
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December 5, 2009 |
RAJABA VITHHALRAO CHAWAN Vs. MADHAVRAO ALIAS MAHADEV TUKARAM CHAVAN
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August 6, 2009 |
RAJAN DEVAN MUKER Vs. STATE OF MAHARASHTRA
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December 5, 2009 |
RAJAN RANE Vs. SEAGULL THREADS INDIA LTD
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August 27, 2009 |
RAJAN SITARAM SAMANT Vs. KALYAN DOMBIVLI MUNICIPAL CORPORATION
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August 13, 2009 |
RAJARAM ANANT AMONKAR Vs. JANI HARISHCHANDRA NAIK KHANDEPARKAR
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February 5, 2009 |
RAJARAM BANDEKAR Vs. COMMUNIDADE OF SIRSAIM
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April 6, 2009 |
RAJARAM DATTA NAIK Vs. DATTA S MADKAIKAR
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August 13, 2009 |
RAJARAM SAKHARAM MULE Vs. RAJENDRA SAKHARAM DHARMADHIKARI
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February 18, 2009 |
RAJARAM SHIVRAM NIRWAN Vs. STATE OF MAHARASHTRA
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July 23, 2009 |
RAJASHREE SHRINIVAS JOSHI Vs. OMEGA INFORMATION SYSTEMS
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February 6, 2009 |
RAJASTHAN PATRIKA PVT LTD Vs. AJAY KUMAR BIHARI
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December 16, 2009 |
RAJENDRA ALIAS RAJA BHAT BAJARANG SHANKARPALE Vs. STATE OF MAHARASHTRA
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October 6, 2009 |
RAJENDRA ALIAS RAJU NETRAPAL WALMIK Vs. STATE OF MAHARASHTRA
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December 2, 2009 |
RAJENDRA BABAL NAIK Vs. C M MATHEW
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October 12, 2009 |
RAJENDRA DONGAR PATIL Vs. STATE OF MAHARASHTRA
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February 16, 2009 |
RAJENDRA GAVIT Vs. MANISHA M NIMKAR
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February 24, 2009 |
RAJENDRA JANARDHAN CHAVAN Vs. STATE OF MAHARASHTRA
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October 7, 2009 |
RAJENDRA JAWAHARLAL DARDA Vs. PRABHAKAR KERBA DUBBEWAR
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February 20, 2009 |
RAJENDRA PANDURANG PAGARE Vs. STATE OF MAHARASHTRA
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July 9, 2009 |
RAJENDRA RAMCHODDAS BADSHAH Vs. DEEPAK ISHWARDAS
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June 24, 2009 |
RAJENDRA RAMDAS CHAUDHARI Vs. STATE OF MAHARASHTRA
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February 10, 2009 |
RAJENDRA S/O K B SHRIVASTAVA Vs. STATE OF MAHARASHTRA
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June 30, 2009 |
RAJENDRA TAMBA Vs. UDAYSINGH RANE SARDESSAI
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September 1, 2009 |
RAJENDRA TUKARAM AHIRRAO Vs. STATE OF MAHARASHTRA
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April 9, 2009 |
RAJENDRA VISHWANATH BHOPALE Vs. STATE OF MAHARASHTRA
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August 5, 2009 |
RAJESH A BEHERE Vs. STATE OF MAHARASHTRA
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April 16, 2009 |
RAJESH JAGANNATH HELGE Vs. VIMALABEN MANGALKUMAR PUNJABI
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December 18, 2009 |
RAJESH L DEDHIA Vs. STATE OF MAHARASHTRA
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January 30, 2009 |
RAJESH NIRANJAN SINGHANIA Vs. SURAJMAL KARNIDANJI DHADIWAL
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March 31, 2009 |
RAJESH R NAGVEKAR S/O LATE RAMDAS NAGVEKAR Vs. STATE OF GOA
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July 29, 2009 |
RAJESH RADHESHAM AGRAWAL Vs. STATE OF MAHARASHTRA
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February 5, 2009 |
RAJESH UMANATH SHETTY Vs. STATE OF MAHARASHTRA
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October 12, 2009 |
RAJESH VISHNU TAWADE Vs. STATE OF MAHARASHTRA
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January 5, 2009 |
RAJESHWAR HIRAMAN MOHURLE Vs. STATE OF MAHARASHTRA
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June 10, 2009 |
RAJINDER SINGH S/O. DIWAN SINGH BAGGA Vs. CITY AND INDUSTRIAL DEVELOPMENT CORPORATION LTD
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August 27, 2009 |
RAJIV DINESH GADKARI Vs. NILANGI RAJIV GADKARI
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October 16, 2009 |
RAJIV DINESH GADKARI THROUGH P.A. DEPAMALA GADKARI Vs. NILANGI RAJIV GADKARI
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October 19, 2009 |
RAJIV VYAS Vs. JOHNWIN MANAVALAN
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July 6, 2009 |
RAJKISHORE SHIVSHANKAR TIWARI Vs. MAKRAND RANADE
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June 17, 2009 |
RAJKUMAR C BASANTANI Vs. STATE OF MAHARASHTRA
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January 6, 2009 |
RAJKUMAR MOHANDAS SAVANI Vs. STATE OF MAHARASHTRA
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February 28, 2009 |
RAJKUMAR SHIVLANGRAO GAULKAR Vs. STATE OF MAHARASHTRA
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October 16, 2009 |
RAJNI VISHRAM PATIL Vs. CENTRAL BUREAU OF INVESTIGATION
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July 18, 2009 |
RAJNIKANT ALIAS VALLABHADAS VOKHARIYA Vs. TUSHAR ALIAS VIJAYRAO KULKARNI
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November 19, 2009 |
RAJSHREE SURYAKANTA AANDEDKAR Vs. STATE OF MAHARASHTRA
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March 4, 2009 |
RAJU DIWALU UKETONE Vs. STATE OF MAHARASHTRA
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December 7, 2009 |
RAJU NATHUJI DHENGRE Vs. STATE OF MAHARASHTRA
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August 12, 2009 |
RAJU SURESH MULGAONKAR Vs. BICHOLIM URBAN CO OP BANK LTD
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November 25, 2009 |
RAJYA PARIVHAN YANTRIK KAMGARSANGHATANA Vs. MEMBER INDUSTRIAL COURT
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June 23, 2009 |
RAKSHA RAJESH KADAM Vs. STATE OF MAHARASHTRA
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September 11, 2009 |
RAM KISHORE AGARWAL Vs. COMMISSIONER OF CUSTOMS
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July 21, 2009 |
RAM SHANKAR TUFANI SAHANE Vs. STATE OF MAHARASHTRA
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January 30, 2009 |
RAM URBAN INFRASTRUCTURE LIMITED Vs. R K DHALL
|
September 11, 2009 |
RAMA @ RAMDAS RAMCHANDRA UBALE Vs. STATE OF MAHARASHTRA
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July 9, 2009 |
RAMA APA FALDESSAI Vs. SPECIAL LAND ACQUISITION OFFICER SOUTH GOA
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September 17, 2009 |
RAMA SHREE CONDUCTORS LIMITED Vs. THE APPELLATE AUTHORITY FOR INDUSTRIAL AND FINANCIAL RECONSTRUCTION
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November 12, 2009 |
RAMABAI W/O RAJKUMAR SURWADE Vs. STATE OF MAHARASHTRA
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May 7, 2009 |
RAMAESH K PULLELLU Vs. A DOR WELDING LIMITED
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July 18, 2009 |
RAMAKANT R HARMALKAR Vs. MYRA MURIEL LOBO E PAUL
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October 5, 2009 |
RAMANLAL KANTILAL DOSHI Vs. LALCHAND HEMRAJ NAHAR
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January 15, 2009 |
RAMASARE YADAV Vs. MANIKGARH CEMENT FACTORY
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December 9, 2009 |
RAMAVATAR KUNJILAL GUPTA AND SANJAY RAMAVATAR GUPTA Vs. SICOM LTD
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January 20, 2009 |
RAMAWADH KUHESH CHAVHAN Vs. STATE OF MAHARASHTRA
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September 18, 2009 |
RAMCHAND BHAGCHAND DHARAMFUND TRUST Vs. MOHANLAL RAMPRASAD JAISWAL
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November 11, 2009 |
RAMCHANDRA BALKRISAN WAGH Vs. RAJSHREE
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June 23, 2009 |
RAMCHANDRA JAGANNATH NAGPURKAR Vs. ANJANABAI BALRISHANA NAGPURE
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August 25, 2009 |
RAMCHANDRA JYOTI JADHAV KAIKADI Vs. GAJENDRA NANA GUND
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October 9, 2009 |
RAMCHANDRA KRUSHNARAO PITALE Vs. SCIENTIFIC COOPERATIVE HOUSING SOCIETY LTD
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June 15, 2009 |
RAMCHANDRA SITARAMJI HEDA Vs. UNION OF INDIA
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June 8, 2009 |
RAMCHANDRA GANPAT NIMBALKAR Vs. HIRAKANI SANATKUMAR DIXIT
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February 5, 2009 |
RAMDAS BHIKAJI DARADE Vs. HONEBLE MINISTER OF STATE
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April 4, 2009 |
RAMDAS GANPATRAO MANE Vs. NAGAR PARISHAD MURTIZAPUR
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November 25, 2009 |
RAMDAS P NAIK Vs. P KUMARAN
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August 13, 2009 |
RAMDAS PATIL Vs. STATE OF GOA
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September 15, 2009 |
RAMDAS S/O.MADINA KALE Vs. STATE OF MAHARASHTRA
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December 3, 2009 |
RAMDAS SHIVRAM SATTUR Vs. RAMESHCHANDRA ALIAS RAMCHANDRA POPATLAL SHAH
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April 9, 2009 |
RAMDAS SURYABHAN TONGE Vs. STATE OF MAHARASHTRA
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December 19, 2009 |
RAMDAYALSINGH DHIRPALSINGH GAHERWAR Vs. STATE OF MAHARASHTRA
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August 6, 2009 |
RAMESH ALIAS RIMKYABEDYA KALE Vs. STATE OF MAHARASHTRA
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May 5, 2009 |
RAMESH GOVINDRAO KHADE Vs. MAHARASHTRA STATE ROAD TRANSPORT
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December 9, 2009 |
RAMESH KUMAR DWARKADAS MUNDADE Vs. STATE OF MAHARASHTRA
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February 6, 2009 |
RAMESH MANSOOR CHAUHAN Vs. STATE OF MAHARASHTRA
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November 24, 2009 |
RAMESH NAHYA KAKAD Vs. STATE OF MAHARASHTRA
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November 19, 2009 |
RAMESH NAMDEORAO KHEDKAR, ASSISTANT TEACHER, SHRIRAM VIDYALAYA Vs. SECRETARY, SHRIRAM SHIKSHAN SANSTHA, KHETAN NAGAR
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December 1, 2009 |
RAMESH NATHURAM MOHITE Vs. STATE OF MAHARASHTRA
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January 6, 2009 |
RAMESH RAMCHANDRA MAIGANE Vs. STATE OF MAHARASHTRA
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July 8, 2009 |
RAMESH RUPLAL SHAHU Vs. GUNJAN GANESH SHAHU
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March 25, 2009 |
RAMESH S/O MANSINGH PATIL Vs. STATE OF MAHARASHTRA
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December 14, 2009 |
RAMESH SAKALCHAND JAIN Vs. UNION OF INDIA
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August 18, 2009 |
RAMESHCHAND JETHMALJI TAWARAWALA Vs. STATE OF MAHARASHTRA
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August 25, 2009 |
RAMESHCHANDRA RAMKISHAN SARDA Vs. SHANKARRAO CHAVAN
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March 16, 2009 |
RAMESHWAR AYODHYA SAW Vs. STATE OF MAHARASHTRA
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March 25, 2009 |
RAMJI DHONDJI DHUMAL Vs. MAHADU JALBAJI DHUMAL
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April 29, 2009 |
RAMKISHOR NATHULAL JAISWAL Vs. STATE OF MAHARASHTRA
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December 11, 2009 |
RAMKRISHNA JAGANNATH JAJODIYA Vs. KALYAN SHANKARRAO JADAV
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August 13, 2009 |
RAMKRISHNA SHIVRAM GADEKAR Vs. BOARD OF TRUSTEES OF THE PORT OF MUMBAI
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March 30, 2009 |
RAMKUMAR VAIDYANATH PAL Vs. STATE OF MAHARASHTRA
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June 23, 2009 |
RAMLING Vs. STATE OF MAHARASHTRA
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August 20, 2009 |
RAMMONARATH RAM ADHIN DUBEY Vs. SHYAMPRAKASH PARASNATH MISHRA
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January 16, 2009 |
RAMMURTI BAPURAO BOMINWAR Vs. STATE OF MAHARASHTRA
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October 15, 2009 |
RAMNATH GANPATI Vs. CHETANDAS ZATMALDAS PANJWANI
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July 14, 2009 |
RAMPRAKASH GULATI Vs. STATE AT THE INSTANCE OF S B GHOTKAR
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December 17, 2009 |
RAMSUBBU ALIAS RAJA PALLAYYA PARIYAR Vs. STATE OF MAHARASHTRA
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December 16, 2009 |
RANGNATH KISAN GADEKAR Vs. VAISHALI CHATURBHUJ SHINDE
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September 7, 2009 |
RANGNATH TRIMBAK SONAWANE Vs. BABAN GANPAT MHASKE
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April 13, 2009 |
RANI D/O RAM MUKHARJEE Vs. STATE OF MAHARASHTRA
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April 28, 2009 |
RANJANA LAXMANRAO CHOUDHARY Vs. STATE OF MAHARASHTRA
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December 5, 2009 |
RANJANA VINOD KEJRIWAL Vs. VINOD BABULAL KEJRIWAL
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August 13, 2009 |
RANJANABAI W/O RUPCHAND KHAJEKAR Vs. STATE OF MAHARASHTRA
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November 24, 2009 |
RANJEET SANGHVI Vs. COMMISSIONER OF CUSTOMS
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July 1, 2009 |
RANJIT KUMAR RAJAK Vs. STATE BANK OF INDIA
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May 8, 2009 |
RAOSAHEB ALIAS RAMRAO SHINDE Vs. SAHEBRAO ALIAS RAMRAO SHINDE
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November 19, 2009 |
RASHID SHNMOHAMMAD SHAIKH Vs. STATE OF MAHARASHTRA
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June 24, 2009 |
RASHMI ALIAS RIA RAHUL LUTHRA Vs. RAHUL BHUPINDER LUTHRA
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September 25, 2009 |
RASHTRIYA SUT GIRNI MAZDOOR SANGH AMRAVATI VICE PRESIDENT Vs. STATE OF MAHARASHTRA
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June 16, 2009 |
RATAN AGARWAL ALIAS RATAN GARG Vs. SULOCHANA JAGDISHPRASAD AGARWAL
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July 15, 2009 |
RATNABAI ADHAR PARDESHI Vs. ADHAR UKHA PARDESHI
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October 5, 2009 |
RATNAKAR P.M. Vs. UCO BANK, THROUGH ITS REGIONAL GENERAL MANAGER, MUMBAI AND OTHERS.
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June 29, 2009 |
RAVALGAON SUGAR FARM LTD Vs. STATE OF MAHARASHTRA
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October 5, 2009 |
RAVI KIRAN AGARWAL Vs. MOOLCHAND SHAH S/O SAMPAT RAJ
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November 12, 2009 |
RAVI MODEKNAWAR Vs. STATE
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April 9, 2009 |
RAVI SANTOSHKUAMR SHUKLA Vs. STATE OF MAHARASHTRA
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March 2, 2009 |
RAVIKIRAN VISHNUPANT INGAVALE Vs. STATE OF MAHARASHTRA
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May 6, 2009 |
RAVINDER KUMAR Vs. STATE OF MAHARASHTRA
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August 31, 2009 |
RAVINDER SINGH AHLUWALIA Vs. KULJINDER SINGH AHLUWALIA
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May 7, 2009 |
RAVINDRA MOTIRAM FIRAKE Vs. JANATA SHIKSHAN MANDAL
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June 15, 2009 |
RAVINDRA RAMCHANDRA TINGARE Vs. ASHWINI RAVINDRA TINGARE
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June 19, 2009 |
RAVINDRA SHANTARAM SAWANT Vs. STATE OF MAHARASHTRA
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August 3, 2009 |
RAVINDRA SINGH AHUWALIA Vs. SANDEEP KAUR AHUWALIA
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December 4, 2009 |
RAVINDRA SINGH BHATI Vs. UNION OF INDIA
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July 14, 2009 |
RAVINDRA VITTHALRAO SONGIRE Vs. LABHSHETWAR AND SAKKARWAR COSTRUCTIONS
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October 8, 2009 |
RAVINDRER KAUR Vs. AMARJIT KAUR
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April 30, 2009 |
RAYAT SHIKSHAN SANSTHA Vs. YESHWANT DATTATRAYA SHINDE
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June 25, 2009 |
RAYAT SHIKSHAN SANSTHA Vs. SHAHAJI GAJENDRA KADAM
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June 22, 2009 |
RAYBHAN HANWANTA BHADNGE Vs. STATE OF MAHARASHTRA
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April 1, 2009 |
RAYMOND LIMITED Vs. UNION OF INDIA
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June 16, 2009 |
RAYMOND LIMITED Vs. COMMISSIONER OF C EX
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July 10, 2009 |
RED BULL INDIA PVT LTD Vs. OFFICE OF THE CHIEF COMMISSIONER OF CUSTOMS
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August 13, 2009 |
RED CARPET FILMS LTD Vs. EROS INTERNATIONAL FILMS PVT LTD
|
June 17, 2009 |
REED ELSECIER PROPERTIES INC Vs. BEST MEDIA ASOCIATES INDIA LTD
|
November 11, 2009 |
REGIONAL DIRECTOR EMPLOYEES STATE INSURANCE CORPORATION Vs. MORMUGAO HANDLING AGENTS ASSOCIATION
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October 8, 2009 |
REGIONAL DIRECTOR EMPLOYEES STATE INSURANCE CORPORATION Vs. SUPRIYA S BANDAL
|
June 15, 2009 |
REHANA BEGUM Vs. KHWAJI BABA URDU EDUCATION SOCIETY
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February 9, 2009 |
REHMANIA TELEEMI SOCIETY Vs. KHAN ARZA KHANTOON
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April 30, 2009 |
REHMAT ALI BAIG Vs. MINOCHER M DEBOO
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September 17, 2009 |
RELIANCE COMMUNICATION LTD Vs. STATE
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July 18, 2009 |
RELIANCE COMMUNICATIONS INFRASTRUCTURE LTD. Vs. STATE
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June 19, 2009 |
RELIANCE COMMUNICATIONS LIMITED Vs. RELIANCE INFRATEL LIMITED
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July 18, 2009 |
RELIANCE INDUSTRIES LIMITED Vs. RELIANCE NATURAL RESOURCES LIMITED
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June 15, 2009 |
RELIANCE INDUSTRIES LIMITED Vs. STATE OF MAHARASHTRA
|
November 7, 2009 |
RELIANCE INDUSTRIES LTD Vs. STATE
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June 29, 2009 |
RELIANCE SILICONES (INDIA) PVT LTD Vs. UNION OF INDIA
|
June 25, 2009 |
RELIEF LABORATORIES PVT LTD Vs. UNION OF INDIA
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July 22, 2009 |
RENUK THAVRU CHAVHAN Vs. ADDITIONAL COMMISSIONER AMRAVATI
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April 2, 2009 |
RENUKA THAVRU CHAVHAN Vs. ADDITIONAL AMRAVATI COMMISSIONER
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April 2, 2009 |
RESERVE BANK OF INDIA Vs. CENTRAL GOVERNMENT TRIBUNAL CUM LABOUR COURT
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January 14, 2009 |
RESIDENTS OF AFORAMENTO AND AMBEKHANDEM WARD VEREM REIS MAGOS BARDEZ-GOA Vs. FRANCIS FERNANDES VILLA LOGO HOUSE
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August 21, 2009 |
RESOURCES INTERNATIONAL Vs. STAR PVG EXPORTS
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September 2, 2009 |
REVANSIDHA RAMCHANDRA JEURGI Vs. STATE OF MAHARASHTRA
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July 28, 2009 |
RICHARD PINTO Vs. FRANCIS FERNANDES
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February 17, 2009 |
RICHARDSON HINDUSTAN LTD Vs. COMMISSIONER OF INCOME-TAX
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March 18, 2009 |
RITINHA MARQUES Vs. MANDA SADANAND SHETTY
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September 9, 2009 |
RIYAZ B NAIK Vs. SHARAD KSHIRSAGAR
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March 18, 2009 |
ROHIDAS Vs. PRECISION PATTERN WORKS
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May 7, 2009 |
ROHIDAS NAMDEO POKHARKAR Vs. RAJENDRA KARBHARI RAHANE
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April 20, 2009 |
ROHINI CEDRIC SANTOS Vs. PRACHI SINHA, WEALTH TAX OFFICER
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April 20, 2009 |
ROHIT SIDRAMAPPA ABDULPURKAR Vs. LAXMI VISHNU TEXTILES MILLS
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January 6, 2009 |
ROQUE FERNANDES Vs. DEMPO PROPERTIES AND INVESTMENTS PVT LTD
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December 9, 2009 |
ROSABELLA CELIA FERNANDES DAUGHTER OF NELSON NAZARETH WIFE OF CARLOS C FAUSTO FERNANDES Vs. ANIL KHER,
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August 10, 2009 |
ROSARINHO COSTA AND ANOTHER Vs. FILOMENA RODRIGUES E SILVA AND ANOTHER
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November 17, 2009 |
ROSARIO COLACO Vs. AMELIA MARIQUINHA ZUZARTE
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January 21, 2009 |
ROSHAN MINOO IRANI Vs. UNION OF INDIA
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February 11, 2009 |
ROTOTEX POLYESTER Vs. ADMINISTRATOR ADMINISTRATION OF DADRA AND NAGAR HAVLI U T ELECTRICITY DEPARTMENT
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August 20, 2009 |
ROYAL PALMS INDIA PVT LTD Vs. BHARAT SHANTILAL SHAH
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January 13, 2009 |
ROYAL PALMS INDIA PVTLTD Vs. VISHAL RAJEEV DIAMONDS PVT LTD
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January 13, 2009 |
RUDHABHAI BHIMJI Vs. VEERA INDUSTRIAL ESTATE
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August 6, 2009 |
RUKHANA ENTERPRISES Vs. ASHOKA MARKETING LTD
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November 3, 2009 |
RUKHMINIBAI ADHURAM KATIYARI Vs. GULAB SADASHIVRAO KADAVE
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August 21, 2009 |
RUKHMINIBAI SADHURAM KATIYARI Vs. VIJAY VITHALRAO BIJWE
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August 21, 2009 |
RUKMINI VISHWANATH SHENDGE Vs. SHRINIWAS TULJARAM BURUDKAR
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September 9, 2009 |
RUKSHANA SULEMAN CHAMADIA Vs. NARENDRA RAMESH SHARMA
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September 17, 2009 |
RUNJA KHANDU GAWARE Vs. MHALSABAI DAGU GADAK
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September 2, 2009 |
RUPALI PAWAN ARORA Vs. RAMRAO WAGH
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January 23, 2009 |
RUPALI SHAH Vs. MUNESH RALHAN ALIAS RICKY RALHAN
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February 2, 2009 |
RUSI HORMUSJI PAVRI Vs. ROXANA M BUHARIWALA
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September 15, 2009 |
RUTUJA RAJESH SURVE Vs. RAJESH YASHWANT SURVE
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November 24, 2009 |
RYAN PLAST Vs. INCOME TAX OFFICER
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January 19, 2009 |
S D SHINDE AND COMPANY CONTRACTOR SHRI PARVATI Vs. STATE OF MAHARASHTRA
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December 16, 2009 |
S D SHINDE CONTRACTOR Vs. GOVERNMENT OF MAHARASHTRA
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August 13, 2009 |
S P PHIRANGI Vs. DIVISIONAL CONTROLLER M S R T CORPORATION
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August 31, 2009 |
S R AHMAD Vs. ALIMA BEGAM SYED GULAM JILANI
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September 11, 2009 |
S V MURTHY Vs. UNION OF INDIA
|
February 12, 2009 |
S.P. RUBBERCHEM AGENCY Vs. UNION OF INDIA
|
April 6, 2009 |
SABIC INNOVATIVE PLASTICS INDIA PVT Vs. DEPSANG CORPORATION
|
May 7, 2009 |
SACHIN RAMAN DANGRA Vs. TIRUPATI DEVELOPERS
|
July 18, 2009 |
SACHIN RAOSAHEB PHUNDE Vs. SARIKA SACHIN PHUNDE
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January 20, 2009 |
SACHIN SAHEBRAO PATIL Vs. STATE OF MAHARASHTRA
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January 20, 2009 |
SADASHIV JAGANNATH SHROTE Vs. STATE OF MAHARASHTRA
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June 10, 2009 |
SADASHIV KASHINATH PANGAM Vs. MANOHAR KASHINATH PANGAM
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July 20, 2009 |
SADASHIV PANDURANG CHAVAN Vs. RAMAKANT MAHADEO MANERKAR
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August 20, 2009 |
SADASHIV TRIPATHI JANGAM Vs. GANDU TAYAPPA MURGUDE
|
August 27, 2009 |
SADGURU DNYAN PRASARAK SHIKSHAN Vs. HEAD MASTER, LINGA HIGH SCHOOL, LINGA
|
November 25, 2009 |
SADGURU DNYAN PRASARAK SHIKSHAN SANSTHA Vs. PRESIDING OFFICER SCHOOL TRIBUNAL AMRAVATI DIVISION
|
November 25, 2009 |
SADHANA SHIKSHAN PRASARAK MANDAL Vs. STATE OF MAHARASHTRA
|
June 8, 2009 |
SADHWI PRADNYA SINGH THAKUR Vs. STATE OF MAHARASHTRA
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November 25, 2009 |
SAEED SOHIL SHEIKH Vs. STATE OF MAHARASHTRA
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July 21, 2009 |
SAGAR BIPIN MORJARIA Vs. STATE OF MAHARASHTRA
|
January 30, 2009 |
SAGAR SANGEET AND CONVERSION SCHEME CHS LTD Vs. MINISTER FOR CO OPERATION MARKETING AND TEXTILES GOVERNMENT OF MAHARASHTRA
|
April 8, 2009 |
SAHAJI MATTAPATTIL JOSEF MATTAPATTIL Vs. STATE OF MAHARASHTRA
|
June 30, 2009 |
SAHAKAR AGENCIES PVT LTD Vs. MAHARASHTRA STATE ROAD DEVELOPMENT CORPORATION
|
March 17, 2009 |
SAHARA INDIA COMMERCIAL CORPORATION LTD Vs. B JEEJEEBHOY VAKHARIA AND ASSOCIATES
|
April 22, 2009 |
SAHEBRAO KARBHARI GUNJAL Vs. STATE OF MAHARASHTRA
|
November 4, 2009 |
SAHEBRAO S/O PANDU PATIL Vs. DIVISIONAL CONTROLLER, MAHARASHTRA ROAD TRANSPORT CORPORATION
|
July 23, 2009 |
SAHEBRAO SADHUJI TEMBHARE Vs. NAVYUVAK SIKSHAN SANSTHA EKODI
|
November 19, 2009 |
SAHNEY KIRKWOOD PRIVATE LTD Vs. ADDL. COMMISSIONER OF INCOME TAX RANGE
|
March 17, 2009 |
SAILASH AMULAKH JOGANI OF GUJARAT Vs. UNION OF INDIA
|
April 23, 2009 |
SAIYED NAJER S/O SAIYED SANDHU Vs. STATE OF MAHARASHTRA
|
November 24, 2009 |
SAJI YESHWANT KAMAT Vs. CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL NO 1
|
May 5, 2009 |
SAJID ALIAS SADIKKA ANWARKHA PATHAN Vs. STATE OF MAHARASHTRA
|
September 23, 2009 |
SAKHAWALKAR Vs. SURESH LAHOTI
|
January 9, 2009 |
SALEM MANGNESITE (P.) LTD Vs. COMMISSIONER OF INCOME TAX-III
|
January 17, 2009 |
SALGAOCAR MINING INDUSTRIES PVT LTD Vs. COMMISSIONER OF INCOME TAX
|
March 21, 2009 |
SAMADHAN TUKARAM THAKRE Vs. STATE OF MAHARASHTRA
|
November 27, 2009 |
SAMATA SHIKSHAN SAMITTEE Vs. MADHAV YADAVRAO DHOTRE
|
July 17, 2009 |
SAMBHAJI AMRATA KOLHE Vs. GAYABAI ROHIDA DHAVALE
|
June 17, 2009 |
SAMEEDUL NISHA MOHAMMED HAROON Vs. STATE OF MAHARASHTRA
|
July 17, 2009 |
SAMEER D FADTE Vs. STATE OF GOA
|
September 11, 2009 |
SAMEER DHADI ALIAS ABDUL RASHID SHAH Vs. STATE OF MAHARASHTRA
|
November 4, 2009 |
SAMPAT MANDAGE Vs. CHIEF EXECUTIVE OFFICER/PRESIDENT
|
April 29, 2009 |
SAMRUDDHI INDUSTRIES Vs. CESTAT, MUMBAI
|
September 7, 2009 |
SANDEEP DIWAKAR JOSHI Vs. CORPORATION OF THE CITY OF NAGPUR
|
July 14, 2009 |
SANDEEP M SHAH Vs. V D WAKHARKAR
|
April 20, 2009 |
SANDEEP MANOHARRAO WAYSAL Vs. STATE OF MAHARASHTRA
|
September 22, 2009 |
SANDEEP RAGHAVJI GALA Vs. STATE OF MAHARASHTRA
|
January 23, 2009 |
SANDEEP RAMMILAN SHUKLA Vs. STATE OF MAHARASHTRA
|
August 13, 2009 |
SANDESH DAGDU MORE Vs. STATE OF MAHARASHTRA
|
September 22, 2009 |
SANDHYA GUPTA Vs. DIRECTOR GENERAL OF POLICE, GOA AND ANOTHER
|
July 18, 2009 |
SANDIP Vs. ARUNA
|
March 5, 2009 |
SANDIP ARJUN VAZARKAR Vs. SCRUTINY COMMITTEE FOR VERIFICATION OF CASTE CERTIFICATE, THROUGH ITS CHAIRMAN
|
June 15, 2009 |
SANDIP GOPINATH BHALKE Vs. ARUNA SANDIP BHALKE
|
March 3, 2009 |
SANDVIK ASIA LIMITED Vs. BHARAT KUMAR PADAMSI
|
April 4, 2009 |
SANGITA ARVINDRAO DESHMUKH Vs. STATE OF MAHARASHTRA
|
August 17, 2009 |
SANJAY BABURAO PATHRALE Vs. STATE OF MAHARASHTRA
|
February 20, 2009 |
SANJAY BHILA MANDAWADE Vs. STATE OF MAHARASHTRA
|
June 8, 2009 |
SANJAY DAGADAPPA KAPSE Vs. STATE OF MAHARASHTRA
|
July 6, 2009 |
SANJAY DAGADAPPA KAPSE Vs. STATE OF MAHARASHTRA
|
July 2, 2009 |
SANJAY GULAB VARBHAVAN Vs. STATE OF MAHARASHTRA
|
March 25, 2009 |
SANJAY GURUDAS GADEKAR Vs. STATE
|
December 17, 2009 |
SANJAY HARIBHAI INDANE Vs. RASHTIRYA APANG ASSOCIATION
|
March 20, 2009 |
SANJAY HUNDUROA WARAKE Vs. GANESH BANK OF KURUNDWAD LTD
|
September 8, 2009 |
SANJAY JAGANATH SURVE Vs. STATE OF MAHARASHTRA
|
May 5, 2009 |
SANJAY KILACHAND Vs. SURESH TULSIDAS KILACHAND
|
June 22, 2009 |
SANJAY MISHRA Vs. KANISHKA KAPOOR ALIAS NIKKI
|
February 24, 2009 |
SANJAY MOHANLAL GADIYA Vs. VINAYA RAMESH PAIGUDE
|
February 18, 2009 |
SANJAY RAMARAO FOLANE Vs. PRESIDING OFFICER SCHOOL TRIBUNAL
|
November 25, 2009 |
SANJAY RAMBHAU PATIL Vs. STATE OF MAHARASHTRA
|
December 4, 2009 |
SANJAY S/O PUNJABRAO PRADHAN Vs. PRESIDING OFFICER
|
November 25, 2009 |
SANJAY Z RANE Vs. SAIBAI S DUBAXI
|
June 22, 2009 |
SANJEEV INDRAVADAN DANI Vs. RUPAL SANJEEV DANI
|
November 12, 2009 |
SANJEEVA J SHETTY Vs. COLLECTOR OF PUNE
|
June 15, 2009 |
SANKAR RAMAKANT AKKAWAR Vs. STATE OF MAHARASHTRA
|
September 1, 2009 |
SANMITRA MANDAL Vs. VIJAY VITHALRAO MARKANDEWAR
|
November 13, 2009 |
SANQUELIM INVESTMENTS PVT LTD Vs. MOHAN BHAVE
|
December 19, 2009 |
SANTAN FERNANDES Vs. STATE OF GOA
|
March 13, 2009 |
SANTANA P B PEREIRA Vs. DEPUTY COLLECTOR
|
July 14, 2009 |
SANTOSH BHAU HUMANE Vs. STATE OF MAHARASHTRA
|
July 9, 2009 |
SANTOSH CHANDANSINGH RAWAT Vs. DIVISIONAL COMMISSIONER
|
July 29, 2009 |
SANTOSH CHANDANSINGH RAWAT Vs. DIVISIONAL COMMISSIONER
|
September 9, 2009 |
SANTOSH DABHOLKAR Vs. STATE
|
September 9, 2009 |
SANTOSH DADU SAPKALE Vs. STATE OF MAHARASHTRA
|
September 24, 2009 |
SANTOSH KUMAR BABULAL GUPTA Vs. SUB AREA MANAGER
|
September 9, 2009 |
SANTOSH NATHUMAL GOENKA Vs. STATE OF MAHARASHTRA
|
October 6, 2009 |
SANTOSH SHYAMRAO MOHOKAR Vs. PANDURANG SAKHARAM SATAV
|
September 2, 2009 |
SANTOSHRAO BARKUJI RAHATE Vs. ADDITIONAL DISTRICT MAGISTRATE
|
November 7, 2009 |
SAPNA SANJEEV KOHLI Vs. COMMISSIONER OF CUSTOMS, MUMBAI
|
March 19, 2009 |
SARANGDHARSINGH SHIVDASSING CHAVAN Vs. STATE OF MAHARASHTRA
|
March 5, 2009 |
SARITA PAWANKUMAR GOENKA Vs. JAI PRAKASH STRIPS LTD
|
December 17, 2009 |
SARLA PERFORMANCE FIBRES LTD Vs. UNION OF INDIA
|
February 13, 2009 |
SARLA PRAHALADRAO DESHMUKH Vs. STATE OF MAHARASHTRA
|
August 21, 2009 |
SARLA RASHMIKANT DOSHI Vs. STATE OF MAHARASHTRA
|
September 25, 2009 |
SARLA W/O. KEDARNATH LAHOTI Vs. PREMCHAND S/O CHANDMAL LODHA
|
December 3, 2009 |
SARODE JALINDAR DEVRAM Vs. SARASWATI VIDYA MANDIR
|
July 15, 2009 |
SAROJ GOVIND MUKKAWAR Vs. CHANDRAKALABAI POLSHETWAR
|
March 6, 2009 |
SAROJ PUNDLIKRAO DATIR Vs. PRAKASH NANDURKAR
|
August 4, 2009 |
SARVASIDDHI KRISHNA MOHAN Vs. STATE OF MAHARASHTRA
|
November 27, 2009 |
SASWAD MALI SUGAR FACTORY LTD Vs. SHAMRAO MARUTI BHOSALE
|
August 17, 2009 |
SATISH BALAN Vs. UNION OF INDIA
|
August 10, 2009 |
SATISH BALKRUSHNA MUNDLE Vs. RAMDAS PANDURANG LUNGE
|
June 11, 2009 |
SATISH D. SANGHAVI Vs. UNION OF INDIA
|
September 22, 2009 |
SATISH FAKIRA DHANGAR Vs. STATE OF MAHARASHTRA
|
January 30, 2009 |
SATISH JAMNADAS DATTANI Vs. GORDHANDAS JAMNADAS KAPADIA
|
August 10, 2009 |
SATISH KUMAR AGARWAL Vs. STATE
|
July 6, 2009 |
SATISH KUMAR GUPTA Vs. UNION OF INDIA
|
August 5, 2009 |
SATISH KUMAR SHARMA Vs. BHARAT HEAVY ELECTRICALS
|
December 8, 2009 |
SATISH MARUTI JAWALE Vs. STATE OF MAHARASHTRA RESPONDENT
|
April 4, 2009 |
SATISH RAMCHANDRA SHAHAPURKAR Vs. GORAKSHNATH MADHAVRAO PUND
|
July 17, 2009 |
SATISH S/O RAMGOPAL TOSHNIWAL Vs. STATE OF MAHARASHTRA
|
February 10, 2009 |
SATISH SHARWAN HIRUDKAR Vs. STATE OF MAHARASHTRA
|
May 7, 2009 |
SATISH SOMA BHOLE Vs. PRAVIN CHANDRABHAN WAGH
|
March 6, 2009 |
SATISH SURYABHAN SHENDE Vs. UNION OF INDIA
|
November 13, 2009 |
SATNAM OVERSEAS LTD Vs. M V OOCL ABILITY
|
April 3, 2009 |
SATNAM SINGH PURANSING GILL Vs. STATE OF MAHARASHTRA
|
January 14, 2009 |
SATPUDA TAPI PARISAR SAHAKARI SAKHAR KARKHANA LTD Vs. COMMISSIONER OF INCOME TAX
|
April 13, 2009 |
SATRAMADAS RAMDAS Vs. STATE OF MAHARASHTRA
|
July 13, 2009 |
SATRAMADAS RAMDAS & ORS. Vs. STATE OF MAHARASHTRA & ORS.
|
July 30, 2009 |
SATYABHAMBAI BALASAHEB SURYAWANSHI Vs. BALASAHEB NAMDEO RAO SURYAWANSHI
|
October 12, 2009 |
SATYANARAYAN Vs. CHANDRAKALABAI
|
March 20, 2009 |
SATYANARAYAN BISANLAL AGRAWAL Vs. VEENA RAJENDRA KUMAR DHORE
|
January 16, 2009 |
SATYANARAYAN SURAJMAL SHARMA Vs. STATE OF MAHARASHTRA
|
February 6, 2009 |
SATYAVATIBAI Vs. STATE OF MAHARASHTRA
|
May 4, 2009 |
SATYAWAN NAGESH GAONKAR Vs. DEENDAYAL NAGARI SAHAKARI PATHASANSTHA MARYADIT CO OP SOCIETY
|
December 1, 2009 |
SATYAWATI SHIRODKAR Vs. AVINASH KAMAT DHAKANKAR
|
November 24, 2009 |
SAU NANDA KRUSHNAJI SATAV Vs. VILAS RAMDAS KARANJULE
|
January 14, 2009 |
SAU SUDHA M BHARE Vs. STATE OF MAHARASHTRA
|
July 23, 2009 |
SAU SUJATA DEORAO AHIR Vs. AKOLA MUNICIPAL CORPORATION
|
November 21, 2009 |
SAU SUSHAMA Vs. PRAMOD
|
February 4, 2009 |
SAURIN ROHIT SHAH Vs. STATE OF MAHARASHTRA
|
October 7, 2009 |
SAVITA BAJRANG KADAM Vs. MANISHA RAMDAS
|
March 6, 2009 |
SAVITA DATTATRAYA KARANDIKAR Vs. NISHIKANT SADASHIV KARANDIKAR
|
August 18, 2009 |
SAVITA SITARAM PAWAR Vs. STATE OF MAHARASHTRA
|
September 2, 2009 |
SAVITRI CHANDRAKESH PAL Vs. STATE OF MAHARASHTRA
|
March 24, 2009 |
SAVITRI CHANDRAKESH PAL Vs. STATE OF MAHARASHTRA
|
April 24, 2009 |
SAVITRI GANASHYAM RAJADHYAX Vs. SHAMBOO ALIAS SHAMBU ATMARAM PAI PANANDIKAR
|
September 9, 2009 |
SAVITRI SHIV KUMAR MISHRA Vs. STATE OF MAHARASHTRA
|
November 13, 2009 |
SAVITRI SIPPY Vs. SHAHSIKANT GHORPADE
|
February 28, 2009 |
SAVITRI SIPPY Vs. SHAHSIKANT GHORPADE
|
March 17, 2009 |
SAVITRIBAI A SALVI Vs. SUMAN NAVGIRE
|
June 12, 2009 |
SAWAIVIR SADASSIVA RAJENDRA Vs. SPECIAL LAND ACQUISITION OFFICER
|
September 16, 2009 |
SAWALE MOTIRAM SHRIDHAR Vs. MAHARASHTRA SEVA SANGH
|
March 21, 2009 |
SAYYED Vs. STATE OF MAHARASHTRA
|
April 8, 2009 |
SCANTEC INDIA PRIVATE LTD Vs. REGIONAL LABOUR COMMISSIONER
|
July 21, 2009 |
SCOTCH WHISKY ASSOCIATION Vs. KHODAY INDIA LIMITED
|
October 7, 2009 |
SEBASTIANA FERNANDES WD/O BERNARDO JOSE FERNANDES Vs. ANTONIA PIEDADE FERNANDES
|
February 17, 2009 |
SEBASTIAO FERNANDES Vs. NAUSO N KEPKAR
|
April 21, 2009 |
SECRETARY PHUNDABI SHIKSHAN PRASARAK MANDAL SANCHALIT JANPIR Vs. SUBHASH TUKARAM JADHAVAR
|
August 6, 2009 |
SEEMA RAJKUMAR BASANTANI Vs. STATE OF MAHARASHTRA
|
August 5, 2009 |
SENIOR DIVISIONAL COMMERCIAL MANAGER SOUTH EAST CENTRAL RAILWAY NAGPUR Vs. GENERAL SECRETARY PARCEL PORTER
|
October 14, 2009 |
SEQUENT SCIENTIFIC LIMITED Vs. STATE
|
June 16, 2009 |
SERGIO DIAS Vs. LEONARD AZAVEDO
|
February 6, 2009 |
SERGIO DIAS, SON OF LATE DAMASO DIAS Vs. LEONARD AZAVEDO, MAJOR OF AGE, INDIAN NATIONAL
|
February 21, 2009 |
SESA GOA LIMITED Vs. SHYAMSUNDER P NAIK
|
August 27, 2009 |
SETTLEMENT COMMISSION HAS JURISDICTION OVER THE CASE UNDER CONSIDERATION.--DADI JAGANNADHAM Vs. JAMMULU RAMULU
|
May 27, 2009 |
SEVA ENTERPRISES AND ANR. Vs. STATE OF MAHARASHTRA AND ORS.
|
September 11, 2009 |
SEVA NIVRUTTA KARAMCHARI SANGH Vs. STATE OF MAHARASHTRA
|
September 12, 2009 |
SEVA NIVRUTTA KARMACHARI SANGH Vs. STATE OF MAHARASHTRA
|
November 12, 2009 |
SHABANABEGUM W/O SHAIKH ABDUL ISSAQ Vs. SHAIKH ABDUL ISSAQ
|
April 24, 2009 |
SHAH AND MODI DEVELOPERS Vs. STATE OF MAHARASHTRA
|
April 1, 2009 |
SHAH PAPER COMPANY Vs. UNION OF INDIA
|
September 16, 2009 |
SHAHAJI KISAN ASME Vs. SITARAM KONDI
|
September 24, 2009 |
SHAHNAWAZ SIRAJ SHAIKH Vs. STATE OF MAHARASHTRA
|
July 24, 2009 |
SHAIKH FARUK Vs. NAFISABEE MIRZA & ANR
|
November 12, 2009 |
SHAIKH JAMALCHAND Vs. MAHARASHTRA SEVA SANGH
|
August 20, 2009 |
SHAIKH JAVED SK OSMAN Vs. STATE OF MAHARASHTRA
|
December 17, 2009 |
SHAIKH KAYYUM Vs. SAYYED TAKIYUDDIN
|
December 1, 2009 |
SHAIKH MEER SALIYAM Vs. UNION OF INDIA
|
January 7, 2009 |
SHAIKH SADIQ SHAIKH RAHIM Vs. SHABANABI SAIYED SHAUKAT ALI
|
November 5, 2009 |
SHAIKH SHAHNAWAZ ALI Vs. COMMISSIONER OF C. EX. &. CUSTOMS
|
July 7, 2009 |
SHAIKH USMAN Vs. SPECIAL LAND ACQUISITION OFFICER
|
July 16, 2009 |
SHAILESH BAJAJ Vs. STATE OF MAHARASHTRA
|
December 10, 2009 |
SHAILESH GANDHI Vs. STATE OF MAHARASHTRA
|
September 17, 2009 |
SHAILESH KRISHNARAO KOHAD Vs. SCHEDULED TRIBE CASTE CERTIFICATES SCRUTINY COMMITTEE
|
November 6, 2009 |
SHAILESH RAMCHANDRA TUPKARY Vs. STATE OF MAHARASHTRA
|
February 3, 2009 |
SHAKHARAMSETH EMPLOYEES UNION Vs. ICICI BANK LIMITED
|
November 6, 2009 |
SHAKIL KARIM TAMBOLI Vs. STATE OF MAHARASHTRA
|
May 8, 2009 |
SHAKILA GULAM RASUL MUKHI Vs. STATE OF MAHARASHTRA
|
May 2, 2009 |
SHAKUNTALA Vs. DEPUTY CONSERVATOR OF FORESTEAST MELGHAT DIVISION
|
July 21, 2009 |
SHAKUNTALA DHONDIRAM MUNDHE Vs. STATE OF MAHARASHTRA
|
December 16, 2009 |
SHAKUNTALA VASANT AGARWAL Vs. FIVE STAR POULTRY FARM
|
March 17, 2009 |
SHALAN NARAYAN DAPPAL Vs. BOARD OF TRUSTEES OF THE PORT OF BOMBAY
|
January 13, 2009 |
SHALAN W/O NARAYAN DAPPAL Vs. SONUBAI
|
January 13, 2009 |
SHALIGRAM BHUPATRAO RAUT Vs. NARMADABAI GANESHRAO MATIKHAYE
|
June 11, 2009 |
SHALIGRAM RAMAJI DHEKALE Vs. RAVINDRA MANIKRAO KHADSE
|
December 3, 2009 |
SHALIKRAM GANESHLAL JAISWAL Vs. DIRECTOR MUNICIPAL COUNCIL AND ADDITIONAL COMMISSIONER
|
January 19, 2009 |
SHALIKRAM URKUDA CHAMBHARE Vs. PANDURANG KONDU CHATUKHODPE
|
January 28, 2009 |
SHALIMAR WIRE INDUSTRIES Vs. UNION OF INDIA
|
March 20, 2009 |
SHALINI EXPORTS PVT LTD Vs. UNION OF INDIA
|
August 6, 2009 |
SHALINI GAJANANRAO DALAL Vs. NEW ENGLISH HIGH SCHOOL ASSOCIATION
|
November 11, 2009 |
SHALINI VAMAN GODBOLE Vs. SPECIAL LAND ACQUISITION OFFICER
|
June 22, 2009 |
SHALINI VAMAN GODBOLE Vs. SPECIAL LAND ACQUISITION OFFICER
|
June 1, 2009 |
SHAMABAI Vs. SUB AREA MANAGER WESTERN COALFIELDS LTD
|
September 14, 2009 |
SHAMAL SHARAD BARIDE Vs. SHARAD BABURAO BARIDE
|
April 20, 2009 |
SHAMSUNDAR TULSIDAS DIUKAR Vs. KHEMU VISHNU GOVEKAR
|
August 13, 2009 |
SHANKAR ALIAS VISHWAMBHAR KACCHIRAM WAGHMARE Vs. WESTERN COALFIELDS LTD
|
September 22, 2009 |
SHANKAR ALIAS VISHWAMBHAR KACCHIRAM WAGHMARE Vs. WESTERN COLAFIELDS
|
September 23, 2009 |
SHANKAR DATTU GOSAVI Vs. SONABAI DATTU GOSAVI
|
September 11, 2009 |
SHANKAR EAMANRAO BHOYAR Vs. DIRECTOR OF SOCIAL WELFARE
|
March 16, 2009 |
SHANKAR GOLTEKAR Vs. STATE OF GOA
|
February 16, 2009 |
SHANKAR RAMAKANT AKKAWAR Vs. STATE OF MAHARASHTRA
|
September 1, 2009 |
SHANKAR VITHOBA PATIL Vs. RAMJI PREMJI JAVERI
|
January 9, 2009 |
SHANKAR WAMANRAO Vs. BHOYAR
|
March 16, 2009 |
SHANKARLAL NATHUMAL CHANDAK Vs. BALKRISKNA JAGANNATH GUJARATHI
|
August 20, 2009 |
SHANKARLAL RAMPRASAD LADHA Vs. VASANT CHANDIDASRAO DESHMUKH
|
January 7, 2009 |
SHANKARRAO RAMBHAU DABHADE Vs. CORPORATION OF CITY OF AMRAWATI
|
July 15, 2009 |
SHANKARRAO RANGRAO PATKAR Vs. STATE OF MAHARASHTRA
|
December 5, 2009 |
SHANTABAI Vs. SANTOSH
|
September 9, 2009 |
SHANTARAM DEOCHAND SHINDE Vs. EKNATH DEOCHAND SHINDE
|
January 9, 2009 |
SHANTARAM G PRIOLKAR Vs. ETHELVINA CALDEIRA
|
March 4, 2009 |
SHANTARAM KALURAM LONDHE Vs. STATE OF MAHARASHTRA
|
January 9, 2009 |
SHANTARAM NAMDEV JADHAV Vs. STATE OF MAHARASHTRA
|
December 1, 2009 |
SHANTARAM SHANKER BHAGAT Vs. SPECIAL LAND ACQUISITION OFFICER
|
July 27, 2009 |
SHANTEZ Vs. APPLAUSE BHANSALI FILMS PRIVATE LIMITED COMPANY
|
March 17, 2009 |
SHANTI SHANTARAM NAIK, PRAJAY S NAIK, PALLAVI PRAJAY NAIK, HARSHDEEP S NAIK, DEEPA HARSHDEEP NAIK Vs. KAMLAKANT GOPAL PRABHU SALGAONKAR,
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July 20, 2009 |
SHANTILAL LALCHAND CHANGEDE Vs. PRASAD OAK
|
August 21, 2009 |
SHAPOORJI PALLONJI AND CO LTD Vs. MAHARASHTRA STATE POWER GENERATION CO LTD
|
July 9, 2009 |
SHARAD ALIAS OMPRAKASH INDERJEET GORE Vs. SUNITA SHARAD GORE
|
January 29, 2009 |
SHARAD CHHAJJURAM AGGARWAL Vs. BOMBAY BUILDERS COMPANY LTD
|
March 13, 2009 |
SHARAD JAMNADHARJI MOR Vs. ARJUN YESHWANT DHANWATEY
|
July 1, 2009 |
SHARDA AGRO AGENCY Vs. EXCLUSIVE COMMODITIES LIMITED
|
December 7, 2009 |
SHARDADEVI P. JHUNJHUNWALA Vs. COMMISSIONER OF INCOME TAX
|
September 14, 2009 |
SHARMAJI TEXTILES Vs. SANDEEP TRADERS
|
January 7, 2009 |
SHASHIKANT BALCHANDRA SHIRODKAR Vs. ADDITIONAL DIRECTOR OF PANCHAYATS
|
January 28, 2009 |
SHASHIKANT GIRDHARDAS BAGDI Vs. RATANLAL KANHAIYALAL RATHI
|
June 8, 2009 |
SHASHIKANT NAROTTAM LADE Vs. SHANKARI B AJIMAL
|
January 20, 2009 |
SHASHIKANT RAMCHANDRA JADHAV Vs. RAJKUMAR VIJAYKUMAR PATIL
|
February 25, 2009 |
SHASHIKANT RAMDAS WADHOKAR Vs. TAHSILDAR SHEGAON
|
December 8, 2009 |
SHASHIKANT VISHWANATHRAO CHOUDHARI Vs. SANT GADGE BABA AMRAVATI UNIVERSITY
|
May 6, 2009 |
SHEELVIK AGENCIES Vs. MAHARASHTRA HOUSING AND AREA DEVELOPMENT AUTHORITY
|
February 12, 2009 |
SHEILA JEHANGIR MALBARI ALIAS SHEILA CYRUS TALYERKHAN Vs. RAVINDRA M SHAH
|
July 10, 2009 |
SHEKHAR GOVINDRAO KINKHEDE Vs. MANJUDEVI VINODKUMAR CHHAWCHHARIA
|
July 29, 2009 |
SHEKHAR MAHADU GAIKWAD Vs. STATE OF MAHARASHTRA
|
February 17, 2009 |
SHEKHAR RAJARAM IYER Vs. STATE OF MAHARASHTRA
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March 20, 2009 |
SHER SINGH Vs. STATE OF GOA
|
April 4, 2009 |
SHER SINGH Vs. STATE OF GOA
|
June 17, 2009 |
SHERU LINGAVA PARNAKAR ALIAS KAMBLE Vs. STATE OF MAHARASHTRA
|
August 25, 2009 |
SHIKSHAK SAHAKARI BANK LTD Vs. MURLIDHAR PUNDLIKRAO SAHARE
|
November 10, 2009 |
SHIKSHAN PRASARAK MANDAL Vs. STATE OF MAHARASHTRA
|
September 17, 2009 |
SHIKSHAN PRASARAK MANDAL Vs. STATE OF MAHARASHTRA
|
September 16, 2009 |
SHILCHANDRA RAMCHANDRA LNGLE Vs. STATE OF MAHARASHTRA
|
October 1, 2009 |
SHILPA A SURATWALA Vs. MONIKA DEVELOPERS PVT LTD
|
August 14, 2009 |
SHILPA VISHNU THAKUR Vs. STATE OF MAHARASHTRA
|
May 7, 2009 |
SHINDU RAMDAS DABOLKAR Vs. CARMELINA FERNANDES E D SOUZA
|
November 11, 2009 |
SHINE SURAJ AHUJA Vs. STATE OF MAHARASHTRA
|
October 1, 2009 |
SHIOCHARAN RAMCHARAN GADHE Vs. PANDURANG BISAN KUMBHAR
|
July 2, 2009 |
SHIV ADHAR YADAV Vs. STATE OF MAHARASHTRA
|
April 16, 2009 |
SHIVA ALIAS SHIVNARAYAN BHONDAPRASAD KESKAR ALIAS WARMA Vs. STATE OF MAHARASTRA
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October 16, 2009 |
SHIVA SUBHAN GANDHI Vs. SUBAN S GANDHI SON
|
January 13, 2009 |
SHIVAJI ANYANOBA SABLE Vs. STATE OF MAHARASHTRA
|
July 28, 2009 |
SHIVAJI DHONDIRAM MALI Vs. DIVISIONAL CONTROLLER
|
April 2, 2009 |
SHIVAJI EDUCATION SOCIETY Vs. KESHAVRAO KALE
|
June 8, 2009 |
SHIVAJI HANMANTRAO MANE Vs. GOVERNMENT OF MAHARASHTRA
|
January 13, 2009 |
SHIVAJI JAGANNATH KAMBLE Vs. STATE OF MAHARASHTRA
|
November 10, 2009 |
SHIVAJI SHIKSHAN SANSTHA Vs. RAM DNYANOBA LATPATE
|
February 9, 2009 |
SHIVAJIRAO NILKANTHRAO PATIL Vs. MARUTI APPA TADE
|
September 8, 2009 |
SHIVAJIRAO PRATAPRAO CHALUKYA Vs. STATE OF MAHARASHTRA
|
February 20, 2009 |
SHIVANNA BHIMSEN LOKHANDE Vs. STATE OF MAHARASHTRA
|
April 16, 2009 |
SHIVASANKAR JATASANKAR JOSHI Vs. JAFAR IMAM
|
September 14, 2009 |
SHIVDHANI NANUSINGH YADAV Vs. INDRAJIT RAMASHRAYA SHUKLA
|
March 6, 2009 |
SHIVHAR DIGAMBAR POTDAR Vs. STATE OF MAHARASHTRA
|
June 23, 2009 |
SHIVRAM Vs. HARISHCHANDRA
|
February 16, 2009 |
SHIVRAM KONDAJI SATHE Vs. STATE OF MAHARASHTRA
|
February 9, 2009 |
SHIVRAM RAVIKUMAR GAUDA ALIAS GOLDFIELD PETER DSALVA Vs. STATE OF MAHARASHTRA
|
July 27, 2009 |
SHIVRAM SONBAJI GIRHIPUNJE Vs. STATE OF MAHARASHTRA
|
September 30, 2009 |
SHIVSHANKAR B CHOUDHARY Vs. STATE OF MAHARASHTRA
|
November 11, 2009 |
SHOBHA Vs. SWASTIK BUILDERS
|
October 16, 2009 |
SHOBHA ASHOKRAO DESHMUKH Vs. JAGANNATH PARSHURAM SHINDE
|
July 3, 2009 |
SHOBHA MHATARDEV LOMTE Vs. MHATARDEV TUKARAM LOMTE
|
June 26, 2009 |
SHOBHANA BHARTIA Vs. STATE OF MAHARASHTRA
|
June 16, 2009 |
SHOBHARAM BUDHAJI BHAGAT Vs. PARBATABAI
|
August 26, 2009 |
SHOBHAVATI RANGANATH NAIK DHULAPKAR Vs. SHRIPAD VITHOBA SHETKAR
|
July 31, 2009 |
SHOPAN SURESH SONAVANE Vs. STATE OF MAHARASHTRA
|
November 30, 2009 |
SHRADHANAND ANATHALAYA Vs. ASHA BHOJRAJ SHENDE
|
February 26, 2009 |
SHREE GAJANANA INDUSTRIES GOA Vs. WORKMEN GOA MINE WORKERS UNION VASCO DA GAMA
|
May 6, 2009 |
SHREE GANESH BALU BORASE Vs. STATE OF MAHARASHTRA
|
April 9, 2009 |
SHREE KRISHNA PETRO YARNS LTD Vs. SOMANI CEMENT CO LTD
|
February 2, 2009 |
SHREE KRISHNA TRADING COMPANY Vs. ARVIND WAMANRAO NAGPURKAR
|
August 6, 2009 |
SHREE RAM URBAN INFRASTRUCTURE LIMITED Vs. R.K. DHALL
|
September 11, 2009 |
SHREE RAM URBAN INFRASTRUCTURE LTD. Vs. R.K. DHALL
|
July 16, 2009 |
SHREE SHILPA INDUSTRIES Vs. COMMISSIONER OF CUSTOMS, RAIGAD
|
August 6, 2009 |
SHREE SHRIDHARKRUPA BUILDERS AND REALTORS P LTD Vs. MAHEN J DHOLAM
|
March 16, 2009 |
SHREE SIDHBALI ISPAT LTD Vs. UNION OF INDIA
|
April 8, 2009 |
SHRI CHATRAPATI SHIVAJI COLLEGE OF ENGINEERING Vs. ALL INDIA COUNCIL FOR TECHNICAL EDUCATION
|
July 30, 2009 |
SHRI DEVESH TUKARAM CHODANKER Vs. SHRI MARTIN FERNANDES AND OTHERS
|
April 27, 2009 |
SHRI PAUL DSOUZA AND OTHERS Vs. STATE OF GOA AND OTHERS
|
January 30, 2009 |
SHRI RAMCHANDRA SAMAJ SEVA SAMITEE Vs. STATE OF MAHARASHTRA
|
March 26, 2009 |
SHRIKANT ATCHUT NAIK DALAL Vs. ANTONIO SANTANA VAZ
|
November 18, 2009 |
SHRIKANT GOPALKRUSHNA TARE Vs. VASANT NAGORAO MAHALLEY
|
October 7, 2009 |
SHRIKANT R PALKAR Vs. INDIAN AIRLINES
|
June 23, 2009 |
SHRIKANT VASUDEO Vs. SATISH SHANKAR GUPTE
|
March 4, 2009 |
SHRIKRISHNA DANUJI SONONE Vs. VITTHAL ALIAS SHANKAR BAJRE
|
December 17, 2009 |
SHRIKRISHNA SHANKAR SHEDGE Vs. SATISH C BHATEWARA
|
November 9, 2009 |
SHRIKRUSHNA DIGAMBAR JADHAV Vs. ADDITIONAL COMMISSIONER
|
March 30, 2009 |
SHRIMAN H DHULAPKAR Vs. BHAIRUNATH BABURAO
|
September 15, 2009 |
SHRIMAN H DHULAPKAR Vs. BHAIRUNATH BABURAO HEGDE
|
July 16, 2009 |
SHRIMANT MURLIDHAR MAGAR Vs. STATE OF MAHARASHTRA
|
December 1, 2009 |
SHRINIVAS LAXMAN FADTE Vs. SPECIAL LAND ACQUISITION OFFICER
|
August 18, 2009 |
SHRINIWAS BALIRAM PABBAWAR Vs. STATE OF MAHARASHTRA
|
January 6, 2009 |
SHRINIWAS SHANKAR POTNIS Vs. RAGHUKUL SAHAKARI GRIHARACHANA SANSTHA MARYADIT
|
September 10, 2009 |
SHRIPAD ANANT PURANIK Vs. GENERAL MANAGER B E S AND T UNDERTAKING
|
October 15, 2009 |
SHRIPRAKASH MARUTI WAGHMARE Vs. STATE OF MAHARASHTRA
|
October 16, 2009 |
SHRIRAM DARIYAJI CHOPADE Vs. STATE OF MAHARASHTRA
|
February 4, 2009 |
SHRIRAM MANDIR SANSTHAN Vs. TULSIRAM BHAGIRATH LOHIYA
|
February 27, 2009 |
SHRIRAM PANDURANG NEWARE Vs. STATE OF MAHARASTRA
|
February 27, 2009 |
SHRIRAM S/O SAHARAM BADE Vs. RAMCHANDRA S/O GOPIKRUSHNA DARAKH
|
September 7, 2009 |
SHRIRAM VISHWANATH DESHPANDE Vs. PRESIDING OFFICER CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL CUM LABOUR COURT JABALPUR
|
November 18, 2009 |
SHRISHTI IMPEX PRIVATE LTD Vs. UNION OF INDIA
|
April 6, 2009 |
SHRUTI SHRIRAM JANGAM Vs. SHRIRAM BALKRUSHN JANGAM
|
February 9, 2009 |
SHUBHADA PRABHAKAR PATIL Vs. STATE OF MAHARASHTRA
|
April 16, 2009 |
SHUBHANGI KRISHNA PATIL Vs. RUPALI KRISHNAN BACHHE (PATIL)
|
August 14, 2009 |
SHUBHANGI KRISHNA PATIL Vs. RUPALI KRISHNAN BACHHE PATIL
|
September 8, 2009 |
SHYAM DATTATRAYA THAKUR Vs. GAJARABAI MOHANLAL RATHOD
|
February 25, 2009 |
SHYAM HIRALAL SABLE Vs. STATE OF MAHARASHTRA
|
November 10, 2009 |
SHYAM NALALLA Vs. STATE OF MAHARASHTRA
|
September 23, 2009 |
SHYAMABAI SURAJKARAN JOSHI Vs. MADAN MOHAN MANDIR SANSTHA
|
December 10, 2009 |
SIDDHARAM NAGNATH HULLE Vs. STATE OF MAHARASHTRA
|
March 3, 2009 |
SIDDHARAM SATLINGAPPA MHETRE Vs. STATE OF MAHARASHTRA
|
October 6, 2009 |
SIDDHARTH Vs. STATE OF GOA
|
January 5, 2009 |
SIDDHI CHHHINILAL DAUBHAL Vs. SURESH GOPIKISHAN PROHIT
|
July 10, 2009 |
SIDHARAM GANPATI MULAGE Vs. BASHIR ELAHIBAKSH TAMBOLI
|
February 13, 2009 |
SIGTIA CONSTRUCTIONS PVT LTD Vs. STATE OF MAHARASHTRA
|
September 17, 2009 |
SILVESTER D SOUZA Vs. LUIS ANTONIO JOSE SARTO PIRES
|
September 17, 2009 |
SIMAO MORAES Vs. GOVIND SITARAM PATKAR
|
April 24, 2009 |
SIND COOP HSG SOCIETY Vs. INCOME TAX OFFICER
|
July 17, 2009 |
SINDHU SANTOSH SAWANT Vs. STATE OF MAHARASHTRA
|
March 12, 2009 |
SINDHU SHANKAR LOHOKARE Vs. KUSUM GAJANAN PAWAR
|
April 4, 2009 |
SINHGAD TECHNICAL EDUCATION SOCIETY Vs. P.L. PATHADE
|
January 30, 2009 |
SITABAI SHANTARAM TALAWNEKAR Vs. CUSTODIAN OF EVACUEE PROPERTY
|
September 9, 2009 |
SITABAI W/O PRABHAKAR PAUNIKAR Vs. VILAS S/O VISHNU SARANJAME
|
November 24, 2009 |
SITALDAS K. MOTWANI Vs. DIRECTOR GENERAL OF INCOME TAX
|
December 15, 2009 |
SITARAM KANDE S/O GANPAT KANDE Vs. STATE OF GOA REPRESENTED THROUGH PUBLIC PROSECUTOR
|
June 23, 2009 |
SITARAM SHIORAM MOKALKAR Vs. STATE OF MAHARASHTRA
|
November 20, 2009 |
SKIL INFRASTRUCTURE PRIVATE LIMITED Vs. STATE INFORMATION COMMISSIONER
|
November 30, 2009 |
SKODA AUTO INDIA PVT LTD Vs. UNION OF INDIA
|
October 16, 2009 |
SKOL BREWERIES LTD Vs. SOM DISTILLERIES AND BREWERIES LTD
|
August 28, 2009 |
SKYLINE CONSTRUCTION CO Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI
|
July 9, 2009 |
SMALL INDUSTRIES DEVELOPMENT BANK OF INDIA Vs. MAHARASHTRA STATE FINANCIAL CORPORATION
|
June 10, 2009 |
SMALL INDUSTRIES DEVELOPMENT BANK OF INDIA Vs. PEACOCK INDUSTRIES LTD
|
February 26, 2009 |
SMITA CONDUCTORS LTD Vs. PRABHUDAS LILADHAR PVT LTD
|
August 6, 2009 |
SMITABEN N. AMBANI Vs. COMMISSIONER OF WEALTH TAX
|
January 16, 2009 |
SMITHA SASHIKANT SHIRODKAR Vs. VILLAGE PANCHAYAT OF ASSAGAO
|
January 28, 2009 |
SNEHAL HEMANT PANDE Vs. STATE OF MAHARASHTRA
|
July 24, 2009 |
SNEHAL SANJAY BAPAT Vs. SANJAY MADHUSUDAN BAPAT
|
March 25, 2009 |
SNEHALATA RAGHUNATH JOSHI Vs. LAXMAN HARI MULIK
|
January 9, 2009 |
SNEHLATA SHRINIVAS DASHRTHE Vs. NUTAN BAHUUDDESHIYA VIDYALAYA
|
December 10, 2009 |
SNOWCEM INDIA LTD Vs. DEPUTY COMMISSIONER OF INCOME-TAX
|
January 5, 2009 |
SOCORRO D SOUZA Vs. GOA TOURISM DEVELOPMENT CORPORATION LIMITED
|
September 4, 2009 |
SOHANLAL S/O MAIKUDAS BHAGAT Vs. DEPUTY REGISTRAR COOPERATIVE SOCIETIES
|
January 15, 2009 |
SOLAPUR DISTRICT CENTRAL CO OP BANK LTD Vs. STATE OF MAHARASHTRA
|
November 5, 2009 |
SOLAPUR MUNICIPAL CORPORATION Vs. RENUKA ABHIMANYU MEDIDAR
|
July 30, 2009 |
SOMA BALAJI MOHURLE Vs. STATE OF MAHARASHTRA
|
July 23, 2009 |
SOMA S/O BALAJI MOHURLE Vs. STATE OF MAHARASHTRA
|
July 9, 2009 |
SOMASHEKHAR ASHOK GURAVANNAVAR Vs. DIRECTORATE GENERAL OF HEALTH SERVICES
|
April 16, 2009 |
SOMNATH ALIAS PUNJA BARGAL Vs. HONEBLE MINISTER REVENUE DEPARTMENT MAHARASHTRA STATE MANTRALAYA
|
November 21, 2009 |
SOMNATH GOKULDAS XETE SHIRODKAR Vs. ATCHUT ROGHUNATH XETE SHIRODKAR
|
November 16, 2009 |
SONAJI GANPATI KHADE Vs. ASHRUBA GOPALA TANDALE
|
July 15, 2009 |
SONAJI GANPATI KHADE Vs. ASHRUBA GOPALA TANDALE
|
June 15, 2009 |
SONALI W/O VIJAY TAYADE Vs. VIJAY S/O DAYARAMJI TAYADE
|
February 13, 2009 |
SOPANRAO LAXMANRAO MHASKE Vs. UNION OF INDIA
|
February 24, 2009 |
SOPULLO DATA NAIK DESSAI Vs. YESHWANT GOVIND DESAI
|
September 10, 2009 |
SOU SULOCHANA VASUDEO LIMAYE Vs. AUDYOGIK NIDHI PAISA FUND
|
March 2, 2009 |
SOW SHHAYA VYANAKTRAO HAJARE Vs. STATE OF MAHARASHTRA
|
November 20, 2009 |
SPECIAL LAND ACQUISITION OFFICER Vs. SHANTI ALIAS SHANTABAI GOKUL NANODKAR
|
September 24, 2009 |
SPECIAL LAND ACQUISITION OFFICER Vs. BHAGWAT VITHAL SONWANE
|
January 5, 2009 |
SPECIAL LAND ACQUISITION OFFICER Vs. VISHWANATH TRAMBAK PATIL
|
January 6, 2009 |
SPECIAL LAND ACQUISITION OFFICER JALGAON Vs. DILIP RAJARAM NEMADE
|
July 1, 2009 |
SPECIAL LAND ACQUISITION OFFICER SOUTH GOA KONKAN RAILWAY CORPORATION LIMITED Vs. NARENDRA VOIKUNT RAIKAR
|
July 17, 2009 |
SPECIAL LAND ACQUISITION OFFICER SOUTH GOA KONKAN RAILWAY CORPORATION LIMITED Vs. VASANTI LAXMAN DESSA
|
July 17, 2009 |
SPECIAL LAND ACQUISITION OFFICER SOUTH GOA KONKAN RAILWAY CORPORATION LIMITED Vs. MARIA ALICE ALMEIDA BINFOL
|
July 16, 2009 |
SPM DRUGS P LTD Vs. STATE OF MAHARASHTRA
|
December 14, 2009 |
SRIDHAR SUBASRI Vs. CBI
|
July 13, 2009 |
SRUSHTY RAHUL SHINDE Vs. STATE OF MAHARASHTRA
|
March 6, 2009 |
ST PHILOMENA CONVENT HIGH SCHOOL NASHIK Vs. UNION OF INDIA
|
March 31, 2009 |
STANDARD CHARTERED BANK Vs. VANDANA JOSHI
|
December 17, 2009 |
STAR TELEVISION NEWS LIMITED Vs. UNION OF INDIA
|
August 7, 2009 |
STATE Vs. GIRISH ALIAS ANAND RAJADHYAX
|
September 24, 2009 |
STATE Vs. SHAIKH MOHAMMAD RAFIQ
|
October 16, 2009 |
STATE BANK OF INDIA Vs. PRAKASH RUKMAN PATRA
|
September 14, 2009 |
STATE BANK OF INDIA Vs. MIGUEL JUJE FERNANDES
|
August 10, 2009 |
STATE BANK OF INDIA Vs. ANANDA SHAMRAO MAHAJAN
|
September 7, 2009 |
STATE BANK OF MYSORE Vs. MACHADO COMPUTER SERVICES
|
April 21, 2009 |
STATE BANK OF MYSORE Vs. MACHADO COMPUTER SERVICES
|
April 30, 2009 |
STATE OF GOA Vs. DEVENDRA KASHINATH CHOPDEKAR
|
July 18, 2009 |
STATE OF GOA Vs. HARISCHANDRA MANGLO RANE
|
July 31, 2009 |
STATE OF GOA Vs. KASHINATH SAWANT PEREIRA
|
August 27, 2009 |
STATE OF GOA Vs. PEDRO FILIPE FRANCISCO CARDOZO, CONTRACTOR
|
July 21, 2009 |
STATE OF GOA Vs. AGNELO ALCACOES
|
July 23, 2009 |
STATE OF GOA Vs. VITHAL KAMAT
|
November 5, 2009 |
STATE OF GOA Vs. DAYANAND VISHRAM GHADI
|
November 4, 2009 |
STATE OF GOA Vs. PARVEEN ENTERPRISES
|
July 20, 2009 |
STATE OF GOA Vs. MENINO DIAS S/O JOHN DIAS
|
July 22, 2009 |
STATE OF GOA REP BY DY COLLECTOR AND SUB-DIVISIONAL OFFICER Vs. EDWARD SEQUEIRA CORLIM TISWADI-GOA
|
July 15, 2009 |
STATE OF GOA REP BY DY.COLLECTOR DEV AND LAND ACQUISITION OFFICER Vs. MARIA PIA D SOUZA R/ONAIKA VADDO
|
July 20, 2009 |
STATE OF GOA REP. BY EXECUTIVE ENGINEER Vs. N.S. NAYAK
|
July 17, 2009 |
STATE OF GOA THROUGH THE EXECUTIVE ENGINEER Vs. MARIA REQUELA LOPES
|
July 14, 2009 |
STATE OF MAHARASHTRA Vs. KISHORE SHIVDAS CHAUDHARI
|
July 29, 2009 |
STATE OF MAHARASHTRA Vs. RAKESH SUBHASH SURVE
|
January 17, 2009 |
STATE OF MAHARASHTRA Vs. CHUNILAL MANGILAL RAJPUT
|
September 29, 2009 |
STATE OF MAHARASHTRA Vs. PANDIT SHIVAJI JADHAV
|
November 24, 2009 |
STATE OF MAHARASHTRA Vs. JANGU KISHTU KOTNAKE
|
November 21, 2009 |
STATE OF MAHARASHTRA Vs. GHANSHYAM KRISHNARAO MORGHATED
|
November 25, 2009 |
STATE OF MAHARASHTRA Vs. TULSIRAM
|
December 2, 2009 |
STATE OF MAHARASHTRA Vs. DAMU SHANKAR GORADE, SITABAI SHANKAR GORADE
|
August 27, 2009 |
STATE OF MAHARASHTRA Vs. SULBHA COPALRAO KULKARNI
|
December 17, 2009 |
STATE OF MAHARASHTRA Vs. SUDHIR BAPUJI KARLEKAR
|
January 17, 2009 |
STATE OF MAHARASHTRA Vs. DEEPAK R SHAH
|
December 19, 2009 |
STATE OF MAHARASHTRA Vs. DNYANESHWAR
|
December 10, 2009 |
STATE OF MAHARASHTRA Vs. BAPU PANDU MALI
|
September 1, 2009 |
STATE OF MAHARASHTRA Vs. PUNDLIK PANDURANG BIRADAR
|
August 13, 2009 |
STATE OF MAHARASHTRA Vs. CHHABILAL HILAL PATIL
|
July 31, 2009 |
STATE OF MAHARASHTRA Vs. CHHABILAL HILAL PATIL
|
July 27, 2009 |
STATE OF MAHARASHTRA Vs. RAMBHAU BANSI BAGUL
|
September 14, 2009 |
STATE OF MAHARASHTRA Vs. SHAIKH VAIDULLA AJMATTULA HAQ
|
September 18, 2009 |
STATE OF MAHARASHTRA Vs. MURARAO MALOJIRAO GHORPADE
|
October 16, 2009 |
STATE OF MAHARASHTRA Vs. VIRENDRA ALIAS SHAHRUKH KHAN VASUDEO SADA
|
October 8, 2009 |
STATE OF MAHARASHTRA Vs. MEHMUDA SHIKSHAN AND MAHILA GRAMIN VIKAS BAHUUDHESHIYA SANSTHA
|
July 15, 2009 |
STATE OF MAHARASHTRA Vs. SUJAY MANGESH POYAREKAR
|
July 9, 2009 |
STATE OF MAHARASHTRA Vs. VIJAY WAMAN PATIL
|
July 9, 2009 |
STATE OF MAHARASHTRA Vs. SHANKAR NARAYAN NAIK
|
June 16, 2009 |
STATE OF MAHARASHTRA Vs. SWARAJ SHRIKANT THACKREY ALIAS RAJ THACKREY
|
June 16, 2009 |
STATE OF MAHARASHTRA Vs. RANJEET CONSTRUCTIONS ENGINEERS AND CONTRACTORS
|
June 22, 2009 |
STATE OF MAHARASHTRA Vs. BALAJI RAOSAHEB SHINDE
|
June 18, 2009 |
STATE OF MAHARASHTRA Vs. SURESH SHANKAR JADHAV
|
May 1, 2009 |
STATE OF MAHARASHTRA Vs. BHIMASHANKAR SIDRAMAPPA CHIPPA
|
May 7, 2009 |
STATE OF MAHARASHTRA Vs. SURESH SHANKAR JADHAV
|
May 7, 2009 |
STATE OF MAHARASHTRA Vs. PANDURANG GOVIND RAUT
|
May 8, 2009 |
STATE OF MAHARASHTRA Vs. BARJOR BUCHIYA
|
April 20, 2009 |
STATE OF MAHARASHTRA Vs. BHANDARI PRAKASH MANSUKHLAL
|
April 20, 2009 |
STATE OF MAHARASHTRA Vs. PRAKASH RUKMAN KOTALWAR
|
April 17, 2009 |
STATE OF MAHARASHTRA Vs. ASHOK RAMCHANDRA KORE
|
April 16, 2009 |
STATE OF MAHARASHTRA Vs. ABHIMAN MAHIPAT KOLI
|
April 15, 2009 |
STATE OF MAHARASHTRA Vs. VIJAYKUMAR BABULAL SHARMA
|
April 4, 2009 |
STATE OF MAHARASHTRA Vs. SHAMSUNDER GANESHAL NAVANDAR
|
April 4, 2009 |
STATE OF MAHARASHTRA Vs. SHRIMANT GOVINDRAO NARAYANRAO GHORPADE
|
April 6, 2009 |
STATE OF MAHARASHTRA Vs. RATAN BUDHA ALAM
|
April 1, 2009 |
STATE OF MAHARASHTRA Vs. MISHRIMAL BANSILAL JAIN
|
April 2, 2009 |
STATE OF MAHARASHTRA Vs. RAJENDRA PRAHLADRAO WASNIK
|
March 26, 2009 |
STATE OF MAHARASHTRA Vs. DATTU MAHADEO MARKAD
|
March 25, 2009 |
STATE OF MAHARASHTRA Vs. RAJENDRA PRALHADRAO WASNIK
|
March 24, 2009 |
STATE OF MAHARASHTRA Vs. CHANDRASHEKHAR TANAJI DESHMUKH
|
March 12, 2009 |
STATE OF MAHARASHTRA Vs. ARVIND GHANSHYAM AJABE
|
March 13, 2009 |
STATE OF MAHARASHTRA Vs. RAMANATH GANGADHAR PAWAR
|
January 5, 2009 |
STATE OF MAHARASHTRA Vs. NARESH SHIRGAONKAR
|
January 6, 2009 |
STATE OF MAHARASHTRA Vs. KAUSALAYABAI RAMNATH DAYAMA
|
January 7, 2009 |
STATE OF MAHARASHTRA Vs. ANJANA RAGHUNATH MOHITE
|
January 6, 2009 |
STATE OF MAHARASHTRA Vs. SAIBABA TODDY COMPANY
|
January 23, 2009 |
STATE OF MAHARASHTRA Vs. KASHINATH SHRIDHAR WANI
|
February 11, 2009 |
STATE OF MAHARASHTRA Vs. NAYANKUMAR SHIVAPPA WAGHMARE
|
February 6, 2009 |
STATE OF MAHARASHTRA Vs. HARISCHANDRA JAKHA MAHATRE
|
January 28, 2009 |
STATE OF MAHARASHTRA THROUGH SUPERINTENDING AGRICULTURE OFFICER Vs. GULAB RAMCHANDRA CHAUDHARI
|
December 15, 2009 |
STATE OF MAHARASHTRA THROUGH THE COLLECTOR BULDANA Vs. SAHEBRAO GULABRAO AMBHORE
|
September 30, 2009 |
STATE OF MAHARASHTRA THROUGH THE COLLECTOR BULDANA Vs. GANJIDHAR AMRUTA CHINCHOLE
|
September 30, 2009 |
STATE OF MAHARASHTRA, THROUGH POLICE STATION OFFICER Vs. RAJENDRA PRALHADRAO WASNIK
|
March 19, 2009 |
STATE OF MAHARSTRA Vs. BABHUSINGH DONDUSINGH RAJPUT
|
September 30, 2009 |
STATE OF PUNJAB Vs. SARABDEEP SINGH VIRK
|
August 28, 2009 |
STATE THROUGH POLICE INSPECTOR PERNEM POLICE STATION Vs. SANTOSH KESHAV SHET
|
August 6, 2009 |
STERLING INVESTMENT CORPORATION PRIVATE LIMITED Vs. KAMAL STEEL CORPORATION
|
March 4, 2009 |
STIRLING SHIPPING Vs. SANCOAL SHIPPING LTD
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January 18, 2009 |
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January 30, 2009 |
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