REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
A Vs. STATE OF GOA	July 9, 2008
A J VARGHESE Vs. DIRECTOR OF TECHNICAL EDUCATION	August 14, 2008
A M GANAPATYE Vs. STATE OF GOA	July 30, 2008
A M YUSUF Vs. MUMBAI MUNICIPAL CORPORATION	December 11, 2008
A S BAKSHI Vs. CHIEF CONTROLLER DEFENCE ACCOUNTS	November 12, 2008
AAJINATH S/O MARUTI WAGHMARE AND ORS Vs. STATE OF MAHARASHTRA	April 16, 2008
AAPPA KAKHRYA PAWARA Vs. STATE OF MAHARASHTRA	May 6, 2008
AASHABAI VILAS WAGH Vs. STATE OF MAHARASHTRA	June 11, 2008
AATAM GEMS Vs. ORIENTAL BANK COMMERCE	October 16, 2008
AB AND U COMMUNICATION PVT LTD Vs. JITU SHAH, PROP OF DHAVAL ENTERPRISES	October 7, 2008
ABA ALIAS DINKAR GIRDHAR KOLI Vs. STATE OF MAHARASHTRA	April 3, 2008
ABASAHEB YADAV HONMANE Vs. STATE OF MAHARASHTRA	March 12, 2008
ABDE MUSA MULIA ALI SAHEB Vs. LRS OF LALTA PRASAD	April 15, 2008
ABDUL AZIZ ZBDUL REHMAN MOOSA Vs. STATE OF MAHARASHTRA	March 14, 2008
ABDUL HAMEED JAMAL Vs. NAGPUR IMPROVMENT TRUST	September 1, 2008
ABDUL HAMID SHAIKH MOHAMMED Vs. SHAIKH RAHIM SHAIKH MOHD BHARTI & ORS	August 13, 2008
ABDUL HAQUE ABDUL AZIZ Vs. MOHAMMED RIZWAN	June 17, 2008
ABDUL KAYYUM ABDUL HAMID PATEL Vs. PURANLAL HARINARAYAN JAISWAL	April 17, 2008
ABDUL MAJAIDKHAN S/O AHMED MIRKHAN Vs. MUNIRKHAN S/O GULAKHAN	February 28, 2008
ABDUL MAJID TINWALLA Vs. STATE OF MAHARASHTRA	April 8, 2008
ABDUL RASHID KHAN Vs. BRIHANMUMBAI MAHANAGARPALIKA	February 18, 2008
ABDUL RASHID KHAN Vs. BRIHANMUMBAI MAHANAGAR PALIKA	October 24, 2008
ABDUL REHMAN ABDUL WAHID Vs. D N JADHAV	July 29, 2008
ABDUL REHMAN KHAN S/O HAJI YAKUB KHAN Vs. WAQF-E-KHAS BAID BIRADARI	January 16, 2008
ABDUL SAJID MOHD ISMAIL Vs. STATE OF MAHARASHTRA	October 8, 2008
ABDUL SATTAR SHER MOHAMMAD Vs. HAJI MUSTAQ AHMAD SHER MOHD	December 1, 2008
ABDUL WAHAB SHAIKH ISMAIL Vs. CHIEF GENERAL MANAGER	October 6, 2008
ABDUL ZAMIR ABDUL HAKIM Vs. DEPUTY DIRECTOR OF EDUCATION	January 18, 2008
ABEDA IQBAL PATEL Vs. CORMORANT INVESTMENT PVT LTD	December 10, 2008
ABHAY S/O MOHANRAO SONONE Vs. ASSISTANT REGISTRAR	April 3, 2008
ABHIJEET SHARAD PATIL Vs. STATE OF MAHARASHTRA	February 28, 2008
ABHIJIT BHIKASETH AUTI Vs. STATE OF MAHARASHTRA	September 16, 2008
ABHIMAN S/O GNYANBA TANPURE Vs. PARWATIBAI WD/O NAMDEO SHELKE AND ORS	August 20, 2008
ABHINAY JAYRAM DESAI Vs. SUNITA SHYAM NAIK	June 5, 2008
ABHISHEK RAVISHANKAR AGRAWAL Vs. ASSISTANT CHARITY COMMISSIONER BHANDARA	December 4, 2008
ADARSHA MATSYA VYAVSAY SAHAKARI SANSTHA MARYADIT Vs. GOVERNMENT OF MAHARASHTRA	March 3, 2008
ADHIKRAO MAHADEO PATIL Vs. CHIEF EXECUTIVE OFFICER	May 6, 2008
ADITYA AUTO AGENCIES Vs. EMPLOYEES STATE INSURANCE CORPORATION	February 12, 2008
ADITYA SHAHAJI FAVADE Vs. STATE OF MAHARASHTRA	May 5, 2008
ADOLFO BRAULIO CESARIO RODRIGUES FERNANDES Vs. DEPUTY COLLECTOR DEV AND LAND ACQUISITION OFFICER	September 5, 2008
AEKLAVYA MAGAS SEVA SAMITI Vs. MAHARASHTRA STATE BOARD OF SECONDARY AND HIGHER SECONDARY EDUCATION	February 20, 2008
AFAJAL S/O YASIN PATHAN Vs. ABRAR AHEMAD	February 18, 2008
AGARWAL TRADERS Vs. ANKUSH M BHABAL	July 22, 2008
AGOSTINHO MESQUITA Vs. AGNELO FATIMA RODRIGUE	April 10, 2008
AGRICULTURAL PRODUCE MARKET COMMITEE Vs. JUGALKISHOR KEDAR NATH AGARWAL	June 2, 2008
AGRICULTURAL PRODUCE MARKET COMMITTEE Vs. STATE OF MAHARASHTRA	August 28, 2008
AGRICULTURAL PRODUCE MARKET COMMITTEE Vs. SHAHNAWAZ KASIM SHAIKH	December 15, 2008
AGRICULTURAL PRODUCE MARKET COMMITTEE Vs. TUMSAR MUNICIPAL COUNCIL	January 23, 2008
AGRICULTURAL PRODUCE MARKET COMMITTEE Vs. STATE OF MAHARASHTRA	April 17, 2008
AGRICULTURAL PRODUCE MARKET COMMITTEE Vs. BABULAL S/O CHUNILAL BRAHMECHA	April 17, 2008
AGRICULTURAL PRODUCE MARKET COMMITTEE YAVATMAL THROUGH ITS SECRETARY Vs. NAGESH	April 23, 2008
AGRICULTURE PRODUCE MARKET COMMITTEE Vs. PRAKASH KATHANEY	August 20, 2008
AHEMADIBEGUM @ SHAMIMBEGUM W/O SALIM KHAN Vs. JAFARULLAKHAN S/O SHAIFULLAKHAN & ORS	February 4, 2008
AHMED MAJID KHAN Vs. STATE OF MAHARASHTRA	August 12, 2008
AHMEDNAGAR ADAT BAZAR MERCHANTS ASSOCIATION Vs. STATE OF MAHARASHTRA	June 3, 2008
AIRCARGO AGENTS ASSOCIATION OF INDIA Vs. UNION OF INDIA (UOI)	February 27, 2008
AJABRAO MAHADEORAO CHOUDHARY Vs. PRINCIPAL KALA VANIJYA MAHAVIDYALAYA	August 27, 2008
AJAMODDIN PINJARI Vs. EXECUTIVE DIRECTOR	March 27, 2008
AJARA URBAN CO OPERATIVE BANK LTD Vs. STATE OF MAHARASHTRA	October 1, 2008
AJAY MONGA Vs. RED CHILLIES ENTERTAINMENT PVT LTD	August 6, 2008
AJAY VASANT GAWAND Vs. STATE OF MAHARASHTRA	March 12, 2008
AJINKYA ENTERPRISES Vs. UNION OF INDIA	July 2, 2008
AJIT KURANAKARAN MENON Vs. STATE OF MAHARASHTRA	May 2, 2008
AJIT RAMCHANDRA INAMDAR Vs. DIVISIONAL JOINT REGISTRAR	September 30, 2008
AJIT T KOSSAMBE Vs. GOA STATE CO OPERATIVE MILK PRODUCERS	March 24, 2008
AKBAR THOBANI Vs. JOAQUIM GODINHO	March 27, 2008
AKBARKHAN BANEKHAN Vs. DIVISIONAL CASTE SCRUTINY COMMITTEE AURANGABAD DIVISION	April 1, 2008
AKOLA JANTA COMMERCIAL CO-OP BANK LTD Vs. LALITKUMAR S/O CHAJJAJURAM MITTAL	August 11, 2008
AKOLA ZILLA PARISHAD PRIMARY TEACHERS CO OPERATIVE Vs. STATE OF MAHARASHTRA	August 22, 2008
AL AZIZ PLASTICS LTD Vs. MAHARASHTRA STATE ELECTRICITY BOARD	August 6, 2008
AL SALEHA BEING Vs. STATE OF MAHARASHTRA	January 24, 2008
AL-QAHTANI PIPE COATING TERMINAL Vs. MINERALS SALES (P.) LTD.	June 13, 2008
ALCON INC AND ALCON LABORATORIES (I) PVT LTD Vs. AJANTA PHARMA LIMITED	November 17, 2008
ALCON INC. AND ALCON LABORATORIES (I) PVT. LTD. Vs. AJANTA PHARMA LIMITED	November 14, 2008
ALDINO SANTOSH BRAGANZA Vs. MARLE DAS SANTOSH BRAGANZA	May 6, 2008
ALEX LESLIE ELENCO Vs. INTELLIGENCE OFFICER N C B	December 12, 2008
ALEX PEDRO ROSARIO Vs. STATE OF GOA	August 12, 2008
ALKA (ANUSAYABAI) BHARAT MORE Vs. STATE OF MAHARASHTRA	August 6, 2008
ALKA RAMESHRAO PATIL Vs. NUTAN MAHILA SARVODAYA BALVIKAS SANSTHA	December 11, 2008
ALKA VASANT KHOMANE Vs. STATE OF MAHARASHTRA	February 26, 2008
ALKANANDA Vs. SECRETARY	April 29, 2008
ALLABAX ABDUL RAZZAK KHAN Vs. STATE OF MAHARASHTRA	January 16, 2008
ALLAN JOHN WATERS Vs. STATE OF MAHARASHTRA	July 23, 2008
ALLAUDDIN LALASO PATEL Vs. EXECUTIVE DIRECTOR	March 27, 2008
ALLBUX ABDUL PIRJADE Vs. JYOTI MOHAN GOHIL	August 25, 2008
ALLUMINITE PVT LTD Vs. GENERAL ANSURANCE CORPORATION OF ONDIA	April 24, 2008
ALMARAM CHAPA SANDASHIV Vs. SHAMSHADBI BASIR SHAH FAKIR	February 8, 2008
ALOK PARSHURAM JALAN MANAGING DIRECTOR OF LAQSHYA MEDIA Vs. BRIHANMUMBAI ELECTRIC SUPPLY AND TRANSPORT UNDERTAKING	September 23, 2008
ALPANA KAUR DHILLON Vs. BANK OF INDIA	March 13, 2008
ALVARO DE SOUZA FARIA Vs. FRADERICK DE SOUSA	October 14, 2008
AMARJITSINGH SARBATSINGH JOHAL Vs. STATE OF MAHARASHTRA	April 8, 2008
AMARNATH BAIJNATH GUPTA Vs. MOHINI ORGANICS PVT LTD	December 11, 2008
AMBADAS KHANDERAO Vs. SHAIKH RAZAQ	September 25, 2008
AMBADAS S/O KRISHNARAO KOHLE Vs. AISHWARI SAHKARI GRIHA NIRMAN SANSTHA LTD & ORS	August 20, 2008
AMBAR FORGE PVT LTD Vs. MADHUKAR KHANDERAO JAGTAP	May 2, 2008
AMBIKA PRASAD SHER BAHADUR Vs. UNION OF INDIA	August 25, 2008
AMBU S/O YASHO WAGH Vs. MAHARASHTRA STATE ROAD TRANSPORT CORPORATION	March 4, 2008
AMCO METAL INDUSTRIES Vs. ADDITIONAL COMMISSIONER OF CENTRAL EXCISE	January 31, 2008
AMIN KHAN AMANULLAH KHAN Vs. STATE OF MAHARASHTRA	March 13, 2008
AMIRHAMJA AMIN MUJUWAR Vs. KISAM PEERSAHEB GUNDEWADI	April 24, 2008
AMIRUDDIN HASAN NOORANI MALAK Vs. STATE OF MAHARASHTRA	August 27, 2008
AMIT ASHOK THEPADE Vs. SHAH NAGINDAS MANCHHURAM	April 25, 2008
AMIT DATTATRAYA DIGHE Vs. STATE OF MAHARASHTRA	September 25, 2008
AMIT KUMAR JAI PRAKASH Vs. MAHESH MAHADEV DABHOLAKAR	April 22, 2008
AMIT SHRIPAD DESHPANDE Vs. STATE OF MAHARASHTRA	February 26, 2008
AMIT SUBHASHRAO BAND Vs. STATE OF MAHARASHTRA	July 22, 2008
AMJAD WAJIR PATHAN Vs. STATE OF MAHARASHTRA	April 9, 2008
AMMUNITION FACTORY Vs. BADRINARAYAN R SHARMA	December 3, 2008
AMOL NAVELKAR Vs. NITIN B. VIRGINKAR	January 20, 2008
AMOL PURUSHOTTAM YUWANATE Vs. STATE OF MAHARASHTRA	April 28, 2008
AMOL S/O RAVINDRA PALANDURKAR Vs. I C I C I BANK LTD	August 13, 2008
AMRAVATI DISTRICT CENTRAL CO-OPERATIVE BANK LIMITED Vs. STATE OF MAHARASHTRA	August 6, 2008
AMRITA LAXMAN WAGHMAN Vs. BHIKAJI LAXMAN WAGHMAN	June 18, 2008
AMRITA RAVINDA NAGMOTI Vs. DIRECTORATE OF MEDICAL	September 25, 2008
AMRUT SHANKAR VERLEKAR Vs. SARVAJANIC SATYANARAYANMAHA POOJA	August 19, 2008
AMZEL PVT LTD Vs. TRUSTEES OF THE PORT OF BOMBAY	January 18, 2008
ANAHITA PANDOTE Vs. STATE OF MAHARASTRA	May 5, 2008
ANAND DHARMA BORKER Vs. STATE OF GOA, THROUGH THE CHIEF SECRETARY	August 30, 2008
ANAND ENTERPRISES Vs. UNION OF INDIA	August 4, 2008
ANAND LAXMI ENTERPRISES Vs. VASANT BALU MHATRA	September 30, 2008
ANAND MARUTI SHINDE Vs. PATANKRAO DADASAHEB PATIL	January 24, 2008
ANAND NURSING HOME Vs. MAHADEV GAIKWAD	September 24, 2008
ANAND S LAD Vs. AMIRA ABDUL RAZAK	December 17, 2008
ANAND URBAN CO OPERATIVE CREDIT SOCIETY LTD Vs. VIPIN LALCHAND MEHTA	April 11, 2008
ANANDA S/O UKANDJI DHUTADE Vs. SHESHRAO S/O DEORAO GHORBAND & ORS	February 28, 2008
ANANDIBAI PAWANRAJE ALIAS BHUPALSINGH Vs. INSPECTOR KALAMBOLI POLICE STATION	October 23, 2008
ANANDRAO S O KHANDU ZALKE Vs. STATE OF MAHARASHTRA	April 10, 2008
ANANDRAO SHRIPATI PATIL Vs. JEETENDRA LAXMAN PATIL	July 30, 2008
ANANT Vs. STATE OF GOA THROUGH POLICE INSPECTOR	March 13, 2008
ANANT DINKAR KHARKAR Vs. NITIN GOVIND SHINDE	March 28, 2008
ANANT TUKARAM NALAWADE Vs. LATIKA ANANT NALAWADE	July 25, 2008
ANANTRAO S/O SANDIPAN PATIL Vs. MANSUD ABDUL RAJJAK ARAB	April 30, 2008
ANDRE PO Vs. STATE OF GOA	August 8, 2008
ANGATH ARTS PVT LTD Vs. CENTURY COMMUNICATION LTD	May 6, 2008
ANGELA D SA Vs. DEPUTY DIRECTOR OF PANCHAYATS MARGAO SALCETE GOA	September 2, 2008
ANGERLEHNER MICHEL CONSTRUCTION PVT LTD Vs. SHRIMOULI BUILDERS	February 1, 2008
ANIL ALIAS ANTYA Vs. STATE OF MAHARASHTRA	March 27, 2008
ANIL ALISA BOWA Vs. STATE OF MAHARASHTRA	December 1, 2008
ANIL CHOTULAL SHARMA Vs. STATE OF MAHARASHTRA	January 8, 2008
ANIL DATTU INGLE AND ORS Vs. STATE OF MAHARASHTRA	January 16, 2008
ANIL FONDU NAIK GAONKAR Vs. STATE OF GOA	June 9, 2008
ANIL HARIBHAU SHETE Vs. HIRABAI HARIBHAU SHETE	March 12, 2008
ANIL KUMAR ALIAS ANNU Vs. STATE OF MAHARASHTRA	June 6, 2008
ANIL KUMAR SHARMA Vs. KETTY	April 15, 2008
ANIL MOTILAL NIMBHORE Vs. STATE OF MAHARASHTRA	January 7, 2008
ANIL RANGNATH Vs. MEERA SHIVAJI	December 2, 2008
ANIL S/O BABURAO DANGE Vs. NARAYANSINGH S/O BUDSINGH RAJPUT	April 25, 2008
ANIL S/O BAPURAO BHOITE Vs. VATSALABAI W/O SHANKARRAO VEER	February 22, 2008
ANIL S/O NANASAHEB PAGARE Vs. SUJATA W/O ANIL PAGARE	August 6, 2008
ANIL S/O PANDURANG DANGE Vs. STATE OF MAHARASHTRA	April 22, 2008
ANIL S/O RAMNARAYAN JAISWAL Vs. BRIJLAL S/O MOHANLAL RATHI	August 6, 2008
ANIL S/O SADASHIV MEHER Vs. STATE OF MAHARASHTRA	August 14, 2008
ANIL S/O SHRIRAMJI KAPADE Vs. VILAS S/O OMKAR GAWANDE	August 8, 2008
ANIL SITARAM Vs. DIRECTOR OF HIGHER AND TECHNICAL EDUCATION	October 7, 2008
ANIL SOPAN BHANUSE Vs. STATE OF MAHARASHTRA	April 25, 2008
ANIL TUKARAM SOMWANSHI Vs. STATE OF MAHARASHTRA	April 29, 2008
ANIL WAMANRAO THAKARE Vs. KAWADU SUDAM KULSANGE	February 4, 2008
ANILKUMAR GOKULDAS RAI Vs. STATE OF MAHARASHTRA	March 24, 2008
ANILKUMAR JINABHAI PATEL Vs. STATE OF MAHARASHTRA	October 7, 2008
ANIRUDHA ALIAS PADMAKAR RAGHUNATH MIRGUNDE Vs. STATE OF MAHARASHTRA	February 15, 2008
ANISH D SHAH Vs. STATE OF MAHARASHTRA	April 4, 2008
ANITA NAGINDAS PAREKH Vs. ANIL C PINTO	November 10, 2008
ANITA W O VRISHABH KUMAR PANNALAL Vs. STATE OF MAHARASHTRA	February 14, 2008
ANJALI JAYANT KHATI Vs. BAL MANDIR SANSTHA NAGPUR	September 23, 2008
ANJANA A GULATI Vs. MEERA G PATEL	August 29, 2008
ANJANA BALKRISHNA SHEWALE Vs. CHAYYA BOBAN JAGDATE	May 2, 2008
ANJU BAJAJ Vs. STATE OF MAHARASHTRA	August 13, 2008
ANKITA ANUP RATHOR Vs. STATE OF MAHARASHTRA	August 14, 2008
ANKUSH BANSI WAGH Vs. STATE OF MAHARASHTRA	July 31, 2008
ANKUSH R NAIK Vs. SUJATA SANZGIRY	July 17, 2008
ANKUSH S/O NAMDEO KOLTE Vs. MANIKRAO S/O YEDUBA SHELKE	February 21, 2008
ANKUSH S/O NAMDEORAO KALHANE Vs. PARVATIBAI WD/O NAMDEORAO KALHANE	August 21, 2008
ANNA BAJABA WAGHE Vs. STATE OF MAHARASHTRA	April 25, 2008
ANNA DHURAJI PATIL Vs. STATE OF MAHARASHTRA	September 15, 2008
ANNAJI RAUT SHIKSHAN SANSTHA Vs. SECRETARY DEPARTMENT OF EDUCATION AND EMPLOYMENT	July 2, 2008
ANNASAHEB BHAUSAHEB BHOSALE Vs. STATE OF MAHARASHTRA	April 10, 2008
ANNASAHEB CHOUGULI URBAN Vs. NARAYNA PANDURANG KORGAONKAR	April 23, 2008
ANNASAHEB S/O SHANKARRAO KADAM Vs. STATE OF MAHARASHTRA	January 16, 2008
ANNASAHEB SHANKAR DESAI Vs. COLLECTOR	March 7, 2008
ANNU @ MANOHAR S/O BHAIYALAL CHANDANMATHE Vs. STATE OF MAHARASHTRA	January 14, 2008
ANTHONY CARVALHO Vs. MOHAMMAD NAUSHAD	November 11, 2008
ANTHONY DE COSTA ANTONIO D DE COSTA Vs. DIRECTOR OF PANCHAYAT	March 18, 2008
ANTHONY ROSARIO REBELLO Vs. STATE OF GOA	July 4, 2008
ANTHONY X NORONHA Vs. STATE OF GOA	March 11, 2008
ANTHONY XAVIER FERNANDES Vs. STATE OF GOA	April 1, 2008
ANTONIO FRANCISCO DE SILVA Vs. BEATRIZ NORONHA CABRAL	April 4, 2008
ANTONIO SEBASTIAO MERVYN Vs. STATE OF GOA	June 30, 2008
ANTONIO SEBASTIAO MERVYN Vs. STATE OF GOA	July 30, 2008
ANTONIO SEQUEIRA Vs. PRAKASH FADTE	September 19, 2008
ANTONIO SEQUEIRA COUTINHO PEREIRA Vs. STATE OF GOA THROUGH THE CHIEF SECRETARY TO THE GOVERNMENT OF GOA	December 2, 2008
ANTONY EUGENE Vs. EUGENE CAJETAN	September 15, 2008
ANUJ SHARMA Vs. ATUL SHAH	February 21, 2008
ANUPAMA D/O KUMAR SATHE Vs. CHAIRMAN, DISTRICT SELECTION COMMITTEE AND COLLECTOR	August 12, 2008
ANUPRITA S BHADAGE Vs. NAGPUR COLLEGE OF HOMEOPATHY	February 16, 2008
ANUSAYA PURSHOTTAM PATIL Vs. SHOBHA	February 27, 2008
ANUSAYA WD/O SHANKAR BANGADE Vs. GAJANAN S/O KISAN BANGADE	January 29, 2008
ANUSAYABAI KHUSHAL DAMBHORE Vs. COLLECTOR	January 29, 2008
ANUSAYABAI WD/O SHAMRAOJI BHUTE Vs. SUNDERABAI WD/O SHAMRAOJI BHUTE	August 1, 2008
ANUSHRI BUILDERS Vs. RAMESH	April 30, 2008
ANWARKHAN SARVARKHAN PATHAN Vs. STATE OF MAHARASHTRA	April 16, 2008
ANYAJI RAGHOBAJI BUNDHADE Vs. VISHWESHWAR RAGHOBAJI BUNDHADE	September 11, 2008
APPALAL KACHARU PATEL Vs. EXECUTIVE DIRECTOR	March 27, 2008
APPASAHEB NIVRUTTI JAGTAP Vs. STATE OF MAHARASHTRA	April 24, 2008
APPOLLO TYRES LTD Vs. SHASHITAI BHAGWAN AHIRE	April 30, 2008
ARAFA METAL INDUSTRIES Vs. CHANDRABHAGA PUNDALIK MALIK	August 11, 2008
ARATI DURGARAM GAVANDI Vs. MANAGING DIRECTOR	October 6, 2008
ARCHANA ALIAS MADHURI W/O ABHIJIT AMBILWADE Vs. ABHIJIT S/O ASARAM AMBILWADE	April 15, 2008
ARCHANA WIFE OF PRAMOD PAWAR Vs. PRAMOD SON OF MADHUKARRAO PAWAR	April 28, 2008
ARIF ABDUL AZIZ ALYANI Vs. STATE OF MAHARASHTRA	September 23, 2008
ARIFVALI MUHAMMED SHAIKH Vs. STATE OF MAHARASHTRA	April 28, 2008
ARIHANT BUILDERS PVT LTD Vs. MANJULA VITHALDAS KAPADIA	September 11, 2008
ARJUN BAJIRAO KALE Vs. STATE OF MAHARASHTRA	November 12, 2008
ARJUN KRISHNA AGAWANE Vs. STATE OF MAHARASHTRA	October 1, 2008
ARJUN RODU NHAVI AND ORS Vs. STATE OF MAHARASHTRA	January 24, 2008
ARJUN SHANKAR CHAVAN Vs. EXECUTIVE DIRECTOR	March 27, 2008
ARMAMENT OFFICERS MESS AND INSTITUTE Vs. VITTHAL PUNDIL KHADALE AND OTHERS	October 7, 2008
ARNOLD BRAGANZA Vs. KAMLABAI PANDURANG	August 20, 2008
AROWOSAYE WASIU ALIAS WASIU Vs. VIPIN NAIR	June 25, 2008
ARTI ASHOK MALEKAR Vs. STATE OF MAHARASHTRA	April 21, 2008
ARUMUGAM A MUTHUSAMY Vs. UNION OF INDIA	September 10, 2008
ARUN ALIAS BITU ALIAS OMPRAKASH Vs. STATE OF MAHARASHTRA	November 20, 2008
ARUN GANPATRAO KALE Vs. NAGPUR IMPROVEMENT TRUST	April 21, 2008
ARUN KRISHNA PATIL Vs. STATE OF MAHARASHTRA	May 5, 2008
ARUN KUMAR KANORIA Vs. UNITED PHOSPHOROUS LTD	December 19, 2008
ARUN M MALLYA Vs. GOA BOARD OF SECONDARY AND HIGHER SECONDARY EDUCATION	July 7, 2008
ARUN MAROTRAO PATIL Vs. STATE OF MAHARASHTRA	April 30, 2008
ARUN P GORADIA Vs. MANISH JAISUKHALAL SHAH	November 10, 2008
ARUN RAMBHAU SONAWANE Vs. GARAKSHANATH BHANUDAS WAHADNE	July 17, 2008
ARUN S O WAMAN BANE Vs. STATE OF MAHARASHTRA	April 8, 2008
ARUN S/O MAHADEO BANGRE Vs. SOUTH CENTRAL ZONE CULTURAL CENTRE	March 4, 2008
ARUN SHANKAR SALUNKHE Vs. STATE OF MAHARASHTRA THROUGH SECRETARY	August 12, 2008
ARUN SHIVDAS JAGTAP Vs. STATE OF MAHARASHTRA	April 2, 2008
ARUNA Vs. STATE OF RAJASTHAN	April 9, 2008
ARUNDHATI DEEPAK PATIL Vs. DEEPAK BHAURAO PATIL	August 4, 2008
ARVIND BHAURAO Vs. INDIRABAI BALKRISHNA GANGASHETTIWAR	April 24, 2008
ARVIND DEOCHAND MEHTA Vs. GENU TUKARAM BHOIR	November 12, 2008
ARVIND G CHAUDHARI Vs. DHANRAJ NATHU PATIL	June 24, 2008
ARVIND GAJANAN Vs. STATE OF MAHARASHTRA	September 1, 2008
ARVIND GANAJAN PATIL Vs. STATE OF MAHARASHTRA	October 14, 2008
ARVIND K. PANDYA Vs. STATE OF MAHARASHTRA	August 21, 2008
ARVIND MAHADEV GHARAT Vs. NATIONAL TEXTILE CORPORATION SOUTH MAHARASHTRA LIMITED	September 22, 2008
ARVIND NATHURAM VATKAR Vs. STATE OF MAHARASHTRA	August 14, 2008
ARVIND RAMDAS VAKIL Vs. ISPAT INDUSTRIES LTD	October 16, 2008
ARVIND SHARAWANJI BHIRAD Vs. STATE OF MAHARASHTRA	April 10, 2008
ARVIND VITTHAL LOKHANDE Vs. STATE OF MAHARASHTRA	February 25, 2008
ARYAN KAMAL WADHWA Vs. BIHARILAL WADHWA	September 23, 2008
ASABAI W/O NANASAHEB LATPATE Vs. LAXMAN S/O DADABA KHEDKAR	August 8, 2008
ASARAM DNYAANOBA DAKE Vs. STATE OF MAHARASHTRA	April 7, 2008
ASARAM KANHAJI GAIKWAD Vs. KUSUMBAI SAHEBRAO JADHAV	July 25, 2008
ASGHAR ALI S/O KIKA BHAI Vs. RAVISH CHANDRAKUMAR CHOURIYA	August 20, 2008
ASHA Vs. STATE OF MAHARASHTRA	December 1, 2008
ASHA NEELESH BHAGAT Vs. NEELESH S/O SHAMRAO BHAGAT	August 20, 2008
ASHA SHAMANDAS BAJAJ Vs. MEERAN BORWANKAR SPECIAL INSPECTOR GENERAL OF POLICE	October 22, 2008
ASHABAI ASHOK SHINDE Vs. ADDITIONAL COMMISSIONER	September 11, 2008
ASHFORD DEVELOPERS PVT LTD Vs. PRAVIN DALPATRAM DESAI	August 29, 2008
ASHISH MANDAL Vs. STATE OF MAHARASHTRA	July 14, 2008
ASHITKUMAR SURENDRA MEHTA Vs. TRILOCHANABEN THAKORLAL	March 3, 2008
ASHOK Vs. STATE OF MAHARASHTRA	October 7, 2008
ASHOK Vs. STATE OF MAHARASHTRA	December 4, 2008
ASHOK Vs. STATE OF MAHARASHTRA	December 5, 2008
ASHOK ANANDRAO RASTE Vs. VIJAY RISHIDEO SHASTRI	June 5, 2008
ASHOK ARJANBHAI JOLIA Vs. CHIEF EXECUTIVE OFFICER	March 13, 2008
ASHOK BHAURAO GAIKWAD Vs. STATE OF MAHARASHTRA	June 2, 2008
ASHOK BHISVAN PATIL Vs. STATE OF MAHARASHTRA	July 29, 2008
ASHOK BUBNA Vs. VINAYAGA MARINE PETRO LTD	August 6, 2008
ASHOK CHANDGUDE Vs. SANT DNYANESHWAR MAHARAJ SANSTHAN COMMITTEE	January 1, 2008
ASHOK DEORAO KHAIRKAR AND ORS Vs. NAGORAO DEVMAN MANGE	August 12, 2008
ASHOK KELWADE Vs. VIDARBHA GAS VESSELS PVT LTD	August 5, 2008
ASHOK KISAN TANDULKAR Vs. HANSADAS S/O HIRAMAN SUKHDEVE	August 20, 2008
ASHOK MAHADEV DESAI Vs. HASEEN AHMED QURESHI	June 20, 2008
ASHOK MANGAL SHENDRE Vs. STATE OF MAHARASHTRA	February 15, 2008
ASHOK NILU SALGAONKAR Vs. DION D SILVA	June 5, 2008
ASHOK NINGAPPA ALIAS NINGANNA MIREKHOR Vs. STATE OF MAHARASHTRA	September 23, 2008
ASHOK ORGANIC INDUSTRIES LTD Vs. ASSET RECONSTRUCTION COMPANY	January 25, 2008
ASHOK R PALANDE Vs. SANT DNYANESHWAR MAHARAJ SANSTHAN COMMITEE	February 5, 2008
ASHOK RAMCHANDRARAO MORE Vs. DEPUTY CHARITY COMMISSIONER	August 13, 2008
ASHOK S DESHMUKH Vs. NAGPUR MAHILA NAGARI SAHAKARI BANK LTD & ORS	February 11, 2008
ASHOK S O BHIVSAN PATIL Vs. STATE OF MAHARASHTRA	July 28, 2008
ASHOK S/O GULABRAO PURI Vs. STATE OF MAHARASHTRA	January 16, 2008
ASHOK S/O LAXMAN ROKADE Vs. STATE OF MAHARASHTRA	April 24, 2008
ASHOK SAW MILL DAHIWANDI Vs. STATE OF MAHARASHTRA	March 3, 2008
ASHOK SHANTARAM SAYKAR Vs. CHAYA ASHOK SAYKAR	August 26, 2008
ASHOK SHARMA Vs. DIVISIONAL COMMERCIAL MANAGER	August 14, 2008
ASHOK TUKARAM MORE Vs. STATE OF MAHARASHTRA	April 17, 2008
ASHOK V NANWARE Vs. UNION OF INDIA THROUGH SECRETARY	April 16, 2008
ASHOKA BULIDCON LTD Vs. MAHARASHTRA STATE ROAD DEVELOPMENT CORPORATION LTD	May 2, 2008
ASHOKKUMAR GUPTA Vs. MAHARASTHRA ELECTRICITY BOARD	March 13, 2008
ASHRU S/O CHINKU SARPATE Vs. TANHUBAI YESHWANTRAO DESHMUKH & ORS	February 25, 2008
ASHRUBA HARIBHAU DOMBE Vs. RAMKISHAN YASHWANTRAO DOMBE	July 4, 2008
ASHRUBA S/O LAXMAN DEVKAR Vs. PANDURANG S/O BABURAO RAUT & ORS	August 20, 2008
ASHRUBA YOGIRAJ SANAP & ORS Vs. STATE OF MAHARASHTRA & ORS	August 11, 2008
ASHTA LOKMANYA NAGRI Vs. SHANKAR BAPU NIMBALKAR	September 16, 2008
ASHUTOSH GOVIND PRABHU DESSAI Vs. STATE OF GOA THROUGH ITS CHIEF SECRETARY	October 23, 2008
ASIAN PAINTS LTD Vs. DEPUTY COMMISSIONER OF INCOME-TAX	July 10, 2008
ASIT C MEHTA INVESTMENT INTERMEDIATES LTD Vs. CENTRAL DEPOSITORY SERVICES INDIA LTD	September 25, 2008
ASLAMBEG Vs. GANPATRAO	February 5, 2008
ASSARAM Vs. STATE OF MAHARASHTRA	April 7, 2008
ASSOCIATED BREWERIES AND DISTILLERIES Vs. SHIV SMRUTI INVESTMENTS	April 4, 2008
ASSOCIATED BUILDING CO LTD Vs. GREENPEACE INDIA	August 20, 2008
ASSOCIATED CEMENT STAFF UNION Vs. STATE OF MAHARASHTRA	December 15, 2008
ASST COMMISSIONER OF CUSTOMS Vs. ANTHONY SEBASTIAN L D SOUZA	March 27, 2008
ASSUNCENA DO REGO Vs. SIMPLICIO P C FERNANDES	July 3, 2008
ASTEC LIFESCIENCES LTD Vs. STATE OF MAHARASHTRA	March 12, 2008
ASTEROIDS TRADING AND INVESTMENTS P. LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	July 10, 2008
ATALRAM S/O TULJARAM BALANI Vs. STATE OF MAHARASHTRA	August 29, 2008
ATHARODDIN MUJRODDIN KAZI Vs. RAJENDRA RAMCHANDRA INDRALE	July 2, 2008
ATLANTIC SPINNING AND WEAVING MILLS LTD Vs. ASSISTANT PROVIDENT FUND COMMISSIONER OFFICER OF THE REGIONAL PROVIDENT FUND COMMISSIONER	September 1, 2008
ATLAS TRANSPORT CO Vs. STATE OF MAHARASHTRA	July 31, 2008
ATUL NANASAHEB KAMBE Vs. COLLECTOR AKOLA	April 28, 2008
ATUL S/O MANOHARRAO INGLE Vs. NAGPUR MUNICIPAL CORPORATION	August 27, 2008
AVDEL TOOLS AND SERVICES Vs. TRUFIT FASTENERS PRIVATE LIMITED	October 16, 2008
AVINASH BHOSALE Vs. UNION OF INDIA	October 8, 2008
AVINASH BHOSALE Vs. UNION OF INDIA	June 24, 2008
AVINASH D DESHMUKH Vs. CENTRAL BANK OF INDIA	January 18, 2008
AVINASH LAXMAN KANDALGAONKAR Vs. MUNICIPAL CORPORATION OF GR MUMBAI	July 31, 2008
AVINASH RAMCHANDRA BHISE Vs. STATE OF MAHARASHTRA	May 5, 2008
AVINASH S/O GURUSIDDHAPPA CHAUDHARI Vs. STATE OF MAHARASHTRA	March 14, 2008
AVTAR SINGH S O MOHINDERSINGH GHOTRA Vs. STATE OF MAHARASHTRA	June 17, 2008
AXIS BANK LTD Vs. SABAR CONDUCTORS PVT LTD	July 31, 2008
AXIS BANK LTD Vs. BRIHAN MUMBAI MAHANAGARPALIKA	January 31, 2008
B CHAKRABARTI Vs. STATE OF MAHARASHTRA	May 6, 2008
B JEEJEEBHOY VAKHARIA AND ASSOCIATES Vs. SAHARA INDIA COMMERCIAL CORPORATION LIMITED	June 12, 2008
B M ABDUL RAHIMAN Vs. ANNA DANI	August 14, 2008
B S HANCHINAL Vs. STATE OF GOA	September 11, 2008
BABA KONDIBA VAKADE Vs. STATE OF MAHARASHTRA	April 10, 2008
BABAJI KISAN URMUDE Vs. STATE OF MAHARASHTRA	August 27, 2008
BABAN Vs. MAHENDRA	February 6, 2008
BABAN Vs. STATE	April 23, 2008
BABAN Vs. SOU MANISHA VIJAY BORDE	March 18, 2008
BABAN ALIAS DIWAKAR Vs. STATE OF MAHARASHTRA	November 25, 2008
BABAN EKNATH MALI Vs. STATE OF MAHARASHTRA	April 30, 2008
BABAN GANPAT WABLE Vs. STATE OF MAHARASHTRA	April 10, 2008
BABAN MISHRA Vs. SONAWALA INDUSTRIES PVT LTD	August 12, 2008
BABAN S OF O PANDURANG Vs. KAILASHCHANDRA HIRALAL BIYANI	January 28, 2008
BABAN SADASHIV WAGHMARE Vs. STATE OF MAHARASHTRA	August 13, 2008
BABARAO DADARAO WANKHADE Vs. STATE OF MAHARASHTRA	August 22, 2008
BABARO TUKARAM TAJNE AND ORS Vs. MAHARASHTRA STATE ELECTRICITY DISTRIBUTION CO LTD (O AND M) THROUGH ITS EXECUTIVE ENGINEER & ORS	August 12, 2008
BABASAHEB Vs. STATE OF MAHARASHTRA	December 4, 2008
BABASAHEB BAPU GAWADE Vs. STATE OF MAHARASHTRA	August 14, 2008
BABASAHEB LIMBAJI METE Vs. SUMANBAI BAJARANG SARAF	January 31, 2008
BABASAHEB S/O APPARAO AKAT Vs. VAIJINATH S/O YADAVRAO AKAT & ORS	August 29, 2008
BABI JANU FALE Vs. STATE THROUGH POLICE INSPECTOR	April 22, 2008
BABRUWAN S/O RANBA KOLI Vs. STATE OF MAHARASHTRA	February 29, 2008
BABU JIVAYA URADYA Vs. STATE OF MAHARASHTRA	April 1, 2008
BABU RANGNATH MUNDHE Vs. STATE OF MAHARASHTRA	April 24, 2008
BABULAL GHANSHYAM THAKUR Vs. STATE OF MAHARASHTRA	April 24, 2008
BABULAL RAJARAM MAHAJAN Vs. STATE OF MAHARASHTRA	January 23, 2008
BABULAL VERMA Vs. UNION OF INDIA	January 17, 2008
BABURAO DHANAJI KOLI AND ORS Vs. STATE OF MAHARASHTRA	January 25, 2008
BABURAO GOTMARE Vs. STATE	April 23, 2008
BABURAO SHANKAR TANGDE Vs. KUNDLIK YASHWANTA TANGADE	January 28, 2008
BABURAO SHRAWAN BHENDARKAR Vs. SITARAM BAPUJI BANAPURKAR	April 1, 2008
BABURAO SON OF DEORAO LAHANE Vs. HONBLE SCHOOL TRIBUNAL	April 8, 2008
BABURAO VINAYAKRAO DESHMUKH Vs. SUNANDA WD/O BALKRISHNA DESHMUKH	February 28, 2008
BABY WIDOW OF BHUMDEO RAUT Vs. CITY OF NAGPUR MUNICIPAL CORPORATION	March 11, 2008
BADRINARAYAN BANSILAL SOMANI Vs. VINODKUMAR K SHAH	September 19, 2008
BADRIPARASAD JAGANNATH AGRAWAL Vs. MADHU DR HARINDRAKUMAR LAHIRI	March 25, 2008
BAGALKOT UDYOG LTD Vs. AIR INDIA LTD	December 17, 2008
BAHADUR SINGH K JHALA Vs. SPECIAL LAND ACQUISITION	September 30, 2008
BAIJNATH SHANKARLAL AGRAWAL Vs. STATE OF MAHARASHTRA	February 29, 2008
BAJAJ ALLIANZ GENERAL INSURANCE CO LTD Vs. KAMALBAI	July 4, 2008
BAJAJ ALLIANZ GENERAL INSURANCE CO LTD Vs. VAISHALI SHETTY	March 31, 2008
BAJAJ AUTO FINANCE LIMITED Vs. VIJAY PAL SINGH M BURA	August 29, 2008
BAJAJ AUTO LTD Vs. VIJAY PAL SINGH M BHURA	February 18, 2008
BAJAJ TEMPO LIMITED AKURDI PUNE Vs. SHRIKRISHNA SHIVRAM TUNGAR	March 11, 2008
BAJIRAO SUBHANA KENJALE Vs. VIDYUT METALLICS P LTD	September 24, 2008
BAJRANG BABURAO BORULWAD AND ORS Vs. STATE OF MAHARASHTRA	February 27, 2008
BAJRANGLAL ERIWAL Vs. SAGAEMAL CHUNILAL	March 27, 2008
BAKERAO RANGARAO ULHA Vs. RAMKRISHNA RAJARAM KSHIRSAGAR	October 24, 2008
BAKERBAG SUBHANBEG Vs. SHRIKANT LAXMINARAYAN ZANWAR	February 28, 2008
BAKSHISINGH SAHEL SINGH Vs. STATE OF MAHARASHTRA	May 6, 2008
BALA ATMARAM SAHAKARI Vs. DEPUTY COLLECTOR	December 11, 2008
BALABHAI NANAVATI HOSPITAL Vs. COMMISSIONER OF CUSTOMS	October 1, 2008
BALABHAI NANAWATI HOSPITAL Vs. UNION OF INDIA	November 26, 2008
BALAJI Vs. OMPRAKASH	November 20, 2008
BALAJI Vs. STATE OF MAHARASHTRA	November 12, 2008
BALAJI AGENCIES PVT LTD Vs. VILAS BAGI OF BAGI PACKAGES LTD	June 16, 2008
BALAJI LAXMAN ITKAR Vs. STATE OF MAHARASHTRA	April 8, 2008
BALAJI S/O SHAMRAO MORE AND ORS Vs. STATE OF MAHARASHTRA	August 20, 2008
BALAJI S/O SHANKARRAO THAKKARWAD Vs. STATE OF MAHARASHTRA	April 4, 2008
BALAJI VAIDYAKIYA AND SHIKSHAN PRASARAK MANDAL, TAMSA Vs. STATE OF MAHARASHTRA	April 15, 2008
BALAJI VITHOBAJI PAUNIKAR Vs. PURUSHOTTAM VITHOBAJI PAUNIKAR	January 15, 2008
BALAK SON OF MAHADEO THAMKE Vs. STATE OF MAHARASHTRA	October 7, 2008
BALASAHEB CHANDRARAO MORE Vs. SURESH KISANRAO PORJE	September 30, 2008
BALASAHEB DHONDIRAM JAGDALE Vs. STATE OF MAHARASHTRA	May 6, 2008
BALASAHEB RANGNATH NAVALE Vs. BHARAT FORGE LIMITED	March 13, 2008
BALASAHEB RODOBA Vs. ASHOK CARD CENTER	August 21, 2008
BALASAHEB S/O PUNJARI SHINDE AND ORS Vs. STATE OF MAHARASHTRA	February 1, 2008
BALASO ANANDA BHOSALE Vs. LALITA KRISHNA HAWALDAR & ORS	April 2, 2008
BALBHIM RAMCHANDRA KEDAR Vs. STATE OF MAHARASHTRA	April 8, 2008
BALDEV BALIRAM LONARI Vs. STATE OF MAHARASHTRA	July 24, 2008
BALDEV BALIRAM LONARI Vs. STATE OF MAHARASHTRA	July 18, 2008
BALIRAJA AGRO PRODUCTS AND RESEARCH LTD AND ORS Vs. JANTA CO-OPERATIVE BANK LTD	August 1, 2008
BALIRAM S/O NATTHUJI SHETE Vs. SINDHU W/O MAROTRAO SATAO	February 8, 2008
BALIRAM SITARAM RONGATE Vs. PRESIDENT	January 25, 2008
BALIRAM VITTHAL DEOKATE Vs. NABHILADAS NARAYAN BHAGAT	June 20, 2008
BALKRISHNA NAMDEO KATKADE Vs. STATE OF MAHARASHTRA	January 17, 2008
BALKRISHNA PRALHAD CHANDURKAR Vs. JAGANNATH S/O GANPAT KALE	August 19, 2008
BALKRISHNA S/O MAROTI MANKAR Vs. VIJAY S/O YUVRAJ MANKAR	August 26, 2008
BALKRISHNAN THIRUMALAR NADAR Vs. STATE OF MAHARASHTRA	February 13, 2008
BALLARPUR PAPER INDUSTRIES Vs. STATE OF MAHARASHTRA	August 6, 2008
BALMUKUND ACHARYA Vs. DEPUTY COMMISSIONER OF INCOME-TAX	December 19, 2008
BALU BABURAO MHATRE Vs. BHARAT KUMAR MOTILAL	November 17, 2008
BALU BARKU HILAM Vs. STATE OF MAHARASHTRA	April 4, 2008
BALU MADHUKAR SALUNKHE Vs. EXECUTIVE DIRECTOR	March 27, 2008
BALVIKAS JANKALYAN VA SANSKRUTIK SEVA BHAVI SHIKSHAN PRASARAK MANDAL Vs. STATE OF MAHARASHTRA	March 12, 2008
BAMAN KONDIBA MORE Vs. KASHINATH MARUTI KOTHUTE	June 12, 2008
BANDERAO NAGORAO KULKARNI Vs. DATTU S O PUNJABI CHANDIDAR	July 4, 2008
BANDHU S O BHIMRAO BANSOD Vs. STATE OF MAHARASHTRA	June 6, 2008
BANDU S/O FAKIRA KHAMBKAR Vs. GORAKHNATH S/O SANTRAM KHAMBKAR	January 24, 2008
BANDU S/O SAOJI SAHARE Vs. STATE OF MAHARASHTRA	April 4, 2008
BANK OF BARODA Vs. SHREE MOTI INDUSTRIES BOMBAY	May 13, 2008
BANK OF BARODA Vs. OFFICIAL LIQUIDATOR OF ALPIC FINANCE LTD	March 27, 2008
BANK OF INDIA Vs. ALLIBHOY MOHAMMED	January 29, 2008
BANK OF INDIA Vs. NOORUDDIN S ALLIBHOY	January 29, 2008
BANK OF INDIA Vs. MEHBOOB SAFFRUDDIN ALLIBHOY OF BOMBAY	January 29, 2008
BANK OF INDIA Vs. UNITED WESTERN LIMITED	March 11, 2008
BANK OF INDIA Vs. KUSHAL CONFECTIONERY & PHARMA PVT LTD	February 21, 2008
BANK OF INDIA Vs. SHYAM S/O GOPALRAO KHANTE	January 31, 2008
BANK OF INDIA WORKERS Vs. BANK OF INDIA	October 1, 2008
BANK OF MAHARASHTRA Vs. AMRITLAL TIRATHRAM	December 4, 2008
BANK OF MAHARASHTRA Vs. BANK OF MAHARASHTRA KARMACHARI	August 21, 2008
BANK OF MAHARASHTRA Vs. BANK OF MAHARASHTRA MKARMACHARI SANGH	August 20, 2008
BANK OF MAHARASHTRA Vs. RAMDHAN S/O LACHIRAM SOMANI	August 26, 2008
BANK OF MAHARASHTRA Vs. MESSRS CHEMICALS AND MACHINARY PRIVATE LTD	February 15, 2008
BANNETT COLEMAN AND CO LTD Vs. ASSTT COMMISSIONER OF WEALTH TAX	January 22, 2008
BANTAM CHAND CHOPDA Vs. MAHENDRA KUMAR PUNKHRAJ KOTHARI & ANR	July 22, 2008
BANUBI SHEIKH IBRAHIM Vs. SHEIKH AHEMAD SHEIKH MAHAMOOD	June 13, 2008
BAPU DADARAO SHINDE Vs. UNION OF INDIA	February 27, 2008
BAPU NIVRUTTI DEVKATE Vs. PARVATIBAI BIBHISHAN JADHAV	April 10, 2008
BAPU RAU PAWAR Vs. STATE OF MAHARASHTRA	April 10, 2008
BAPURAO SARJERAO BHOYATE Vs. SAU VATCHALABAI W/O SHANKAR VEER	February 16, 2008
BAPURAO SHANTWAN MAKASARE Vs. SURESH SONAJI MAKASARE	May 2, 2008
BAPUSAHEB SAKHARAM SALUNKE Vs. VITHAL BUWAJI PATIL	October 6, 2008
BARKU MOTIRAM PATIL Vs. BHAVARAO MOTIRAM PATIL	February 12, 2008
BARKU MOTIRAM PATIL Vs. BHAVARAO MOTIRAM PATIL	March 13, 2008
BARKYA @ BALU YADAV KHALGE Vs. STATE OF MAHARASHTRA	April 2, 2008
BARON TELECOM INDIA LTD Vs. STATE OF MAHARASHTRA	August 29, 2008
BASAVARAJ ALIAS BASAVANNAPPA PARMESHWAR BANGARGIR Vs. STATE OF MAHARASHTRA	September 25, 2008
BASAVESHWAR COOPERATIVE CREDIT SOCIETY LTD Vs. JAYANT SHIVPAL BANCHHODE	December 11, 2008
BATWA Vs. SHAKUNTALA VERNEKAR	February 11, 2008
BAY ISLE DEVELOPERS PRIVATE LTD Vs. STATE OF MAHARASHTRA	April 8, 2008
BAYABAI WD/O TULSIRAM MALEWAR Vs. RADHESHYAM KODUJI KUMBHARE	January 29, 2008
BENNETT COLEMAN AND CO. LTD Vs. ASSISTANT COMMISSIONER OF WEALTH TAX	January 8, 2008
BERNARD GRACIAS Vs. TRINIDADE D SILVA	August 27, 2008
BEST WORKERS UNION Vs. STATE OF MAHARASHTRA	August 21, 2008
BHAGAT PUNJA BAGUL Vs. CEAL LTD	March 11, 2008
BHAGATRAM S/O GOPALDAS THAKARANI AND ORS Vs. ASSISTANT CHARITY COMMISSIONER	February 14, 2008
BHAGAWATI COTTONS LTD Vs. SUMMARY SUIT NO 2959 OF 1999	February 22, 2008
BHAGEANDAS LAXMICHAND SHAH Vs. UNION OF INDIA	April 10, 2008
BHAGIRATH PANDHARINATH GAONKAR Vs. VISHWAS S GAONKAR	August 26, 2008
BHAGIRATHI KRISHNA THAKUR Vs. GOVIND GOPALKRISHNA BAPAT	August 30, 2008
BHAGIRATHIBAI Vs. MAHARASHTRA STATE ROAD TRANSPORT CORPORATION	April 28, 2008
BHAGIRATHIBAI W/O KASHINATH NEMADE Vs. PURSHOTTAM S/O KASHINATH NEMADE	February 4, 2008
BHAGIRATHIBAI W/O RAMCHANDRA AND ORS Vs. CHANDRASHEKHAR S/O SUKHDEO DAGA	August 11, 2008
BHAGWAN GANPAT MAPARI Vs. APPA KISAN MAPARI	February 20, 2008
BHAGWAN NIVRUTTI MACHALE Vs. STATE OF MAHARASHTRA	April 10, 2008
BHAGWAN SHIKSHAN PRASARAK MANDAL AURANGABAD Vs. RAJRNDRA HEMRAJ MARATHE	February 7, 2008
BHAGWAN VITHAL DEOKAR Vs. NARENDRA PADMAKAR YAVALEKAR	April 11, 2008
BHAGWAT NATHU Vs. STATE OF NAHARASHTRA	September 2, 2008
BHAGWAT S/O VITHOBAJI PATHADE Vs. SUNIL S/O HARISHCHANDRA LADDAD	August 12, 2008
BHAGYALAXMI BUILDERS AND DEVELOPERS Vs. PRABHAKAR KUNTE CO OP SOC LTD	April 2, 2008
BHALCHANDRA JAGESHWAR JOSHI Vs. STATE OF MAHARASHTRA	April 1, 2008
BHANUDAS BHALCHANDRA Vs. MORESHWAR MUKUND	September 24, 2008
BHANUDAS S/O SHYAMRAOJI RAUT Vs. NISHIKANT S/O KAMALNATH DHOLE	January 29, 2008
BHANUDAS V MORE Vs. A K THAKKER	March 14, 2008
BHANUMATI DAYARAM MHATRE Vs. LIFE INSURANCE CORPORATION OF INDIA	June 6, 2008
BHANUSING VISHNU PATIL Vs. VISHWAS ARJUN PATIL	February 1, 2008
BHARAT DAYANAND RASKAR Vs. INSPECTOR	August 22, 2008
BHARAT DHONDIBA KAVADE Vs. EXECUTIVE DIRECTOR	March 27, 2008
BHARAT KUMAR MOTILAL & COMPANY Vs. BALU BABURAO MHATRE	July 14, 2008
BHARAT MAHADEO KHADE Vs. STATE OF MAHARASHTRA	May 5, 2008
BHARAT PETROLEUM CORPORATION LIMITED Vs. TOWN PLANNER	September 17, 2008
BHARAT PETROLEUM CORPORATION LIMITED Vs. TOWN PLANNER	August 17, 2008
BHARAT PETROLEUM CORPORATION LTD Vs. PRASAD BAWASE	February 7, 2008
BHARAT SANCHAR NIGAK LTD Vs. UNION OF INDIA	February 7, 2008
BHARAT SANCHAR NIGAM LTD Vs. UMASHANKAR CHHOTELAL SARAF	August 21, 2008
BHARAT SHAMRAO TIKATE Vs. STATE OF MAHARASHTRA	January 30, 2008
BHARATBHUSHAN RAMCHANDRA SONULE Vs. STATE OF MAHARASHTRA	March 14, 2008
BHARATI P HEBLE Vs. ZOIVANTA JAGANANTA SINA AMONKAR	August 29, 2008
BHARATIYA SHIKSHAN PRASARAK SANSTHA Vs. COLLECTOR	August 8, 2008
BHARATIYA VIDYA BHAVAN Vs. VIDYA BHAVAN PUBLIC SCHOOL SOCIETY	August 6, 2008
BHARTI RAJESH PAHUJA Vs. RAJESH CHOITRAM PAHUJA	February 29, 2008
BHASKAR INGOLE Vs. STATE	April 23, 2008
BHASKAR RAGHUNATH BORADE Vs. NASHIK MUNICIPAL CORPORATION	August 7, 2008
BHASKAR SHANKAR WAGH Vs. STATE OF MAHARASHTRA	March 27, 2008
BHASKAR SHANKAR WAGH Vs. STATE OF MAHARASHTRA	August 7, 2008
BHASKAR WAMAN GAVALE Vs. STATE OF MAHARASHTRA	November 21, 2008
BHAU GANPAT KADAM Vs. STATE OF MAHARASHTRA	February 12, 2008
BHAURAO KHUSHALRAO CHINCHE Vs. RATNABAI WD/O JASRUPCHANDJI CHANDAK	February 28, 2008
BHAURAO NARAYANRAO THAKARE Vs. BHIMABAI RAMJI THAKARE	April 21, 2008
BHAURAO PUNJABRAO GAWANDE Vs. STATE OF MAHARASHTRA	September 30, 2008
BHAURAO SHRAVAN JAMUNKAR Vs. ALOKABAI NAGORAO JAMUNKAR	August 7, 2008
BHAURAO SON OF BHAGWANJI UPASE Vs. GODABAI DAULATRAO PATANKAR (DEAD)	August 21, 2008
BHAUSAHEB BAPURAO GAVHANE Vs. SPECIAL LAND ACQUISITION OFFICER	February 20, 2008
BHAVANI SHRIPAT JADHAV Vs. SPECIAL LAND ACQUISITION OFFICER	September 2, 2008
BHAVESH JAYANTI Vs. STATE OF MAHARASHTRA	August 11, 2008
BHAVESH JAYANTI LAKHANI Vs. STATE OF MAHARASHTRA	August 1, 2008
BHAVSINGH KALSINGH TADAWALE Vs. DEPUTY INSPECTOR GENERAL OF PRISONS	August 21, 2008
BHAWNA ATMARAM SURYAWANSHI Vs. DEPUTY DIRECTOR (RESEARCH)	April 25, 2008
BHIKAMSINGH CHATARSINGH SAPKAL Vs. STATE OF MAHARASHTRA	February 5, 2008
BHILA ROHIDAS VENDAIT Vs. TUKARAM VANJI CHAUDHARI	April 7, 2008
BHIMA HARIBHAU SHELAR Vs. STATE OF MAHARASHTRA	August 21, 2008
BHIMRAJ DEEPCHAND SOLANKI Vs. HANSABEN P MEHTA	June 5, 2008
BHIMRAO BAKARAMJI DHOLE Vs. ADDITIONAL COMMISSIONER	January 23, 2008
BHIMRAO MAHADEV BHAGARE Vs. EXECUTIVE DIRECTOR	March 27, 2008
BHIMRAO S/O LAXMAN KAMBLE Vs. STATE OF MAHARASHTRA	April 1, 2008
BHIMRAO SHAMRAO HAWALDAR Vs. RANJANA SHARAD HAWALDAR	April 11, 2008
BHIMRAO SHAMRAO PATIL Vs. STATE OF MAHARASHTRA	August 22, 2008
BHIMRAO SHIVAPPA WAGHMARE Vs. EXECUTIVE DIRECTOR	March 27, 2008
BHIVA LADU SAWANT Vs. NARAYAN YASHWANT NAIK	August 20, 2008
BHIVRAO KISAN KAKAD Vs. STATE OF MAHARASHTRA	March 13, 2008
BHIVSAN S/O KASHIRAM SHINDE Vs. JALNA DISTRICT CENTRAL CO-OPERATIVE BANK LTD	February 25, 2008
BHIWASAN S/O ARJUN TIRMALE Vs. STATE OF MAHARASHTRA	February 25, 2008
BHOLESHANKAR AWAS GRUHA NIRMAN SAHAKARI Vs. OMPRAKASH S O DWARKAPRASAD MALVIYA	July 7, 2008
BHUJANG NATHUJI Vs. RAMKRISHNA	November 14, 2008
BHUPESH RAMTEJ SINGH ALIAS THAKUR Vs. SHAILESH WANMALI PATIL	October 22, 2008
BHUSAN BANTARRAO GHOLAP Vs. STATE OF MAHARASHTRA	February 27, 2008
BIBI AMIR SHAIKH Vs. KADIR YASIN KHOT	May 6, 2008
BIBI KHATUN Vs. GULAM HARUN GULAM DASTAGIR	April 16, 2008
BIDDLE SAWYER LIMITED MUMBAI Vs. CHEMICAL EMPLOYEES UNION	April 2, 2008
BIHARILAL MINTILAL JADHAV Vs. STATE OF MAHARASHTRA	April 3, 2008
BILAKICHAND BAGMAL JAIN Vs. AMRUT SHANKAR MALI	August 22, 2008
BILAL ISMAIL BHAYAT Vs. M M R D A	February 1, 2008
BINA ALHAD NAIK Vs. DEU KESHAV NAIK	August 6, 2008
BIRSINGH MANSARAM CHAVHAN Vs. STATE OF MAHARASHTRA	March 11, 2008
BISMILLA ABIDULLA ANSARI Vs. KISHORKUMAR N SHAH	January 23, 2008
BISMILLAH BEE Vs. FAIZAL KHAN S/O MEHTAB KHAN	May 6, 2008
BISWAROOP GHOSH Vs. STATE OF MAHARASHTRA	April 3, 2008
BITANNIA INDUSTRIES LTD Vs. MAHARASHTRA GENERAL KAMGAR UNION	September 16, 2008
BOARD OF TRUSTEES Vs. YAMUNAPPA C GAUDAR	August 29, 2008
BOARD OF TRUSTEES OF THE PORT OF BOMBAY Vs. BALWANTRAI C THAKKAR	June 9, 2008
BOARD OF TRUSTEES OF THE PORT OF BOMBAY Vs. SURYA PLASTICS COMPANY	August 14, 2008
BOARD OF TRUSTEES OF THE PORT OF MUMBAI Vs. BYRAMJEE JEEJEEBHOY PVT LTD	April 17, 2008
BOMBAY Vs. SONA PROPERTIES PVT LTD	April 7, 2008
BOMBAY CHITS AND FINANCE CO P LTD Vs. RAJEEV KUMAR V	November 19, 2008
BOMBAY DIOCESAN TRUST ASSOCIATION PVT LTD Vs. PASTORATE COMMITTEE OF THE SAINT ANDREWS CHURCH	June 19, 2008
BOMBAY GAS COMPANY LTD Vs. G S BAJ	February 11, 2008
BOMBAY HOSPITAL TRUST Vs. STATE OF MAHARASHTRA	December 18, 2008
BOMBAY MERCANTILE CO OP BANK LTD Vs. NOOR MOHAMMED ABDUL REHMAN MULLA	March 18, 2008
BOMBAY MINERAL LTD Vs. MEENA AGENCY	June 24, 2008
BOMBAY SCIENCE AND RESEARCH EDUCATION INSTITUT Vs. STATE OF MAHARASHTRA	July 14, 2008
BOMBAY TRANSPORT COMPANY Vs. HARIRAM @ BAPU BALKRISHNA ANEKAR	April 4, 2008
BOMBAY TRANSPORT COMPANY Vs. MADHUKAR BALKRISHNA ANEKAR	March 25, 2008
BOMI PIROJSHAW Vs. CYRUS S BADSHAH	October 8, 2008
BONDABAI WD/O DAMAJI YENUGWAR Vs. BHAGATRAM S/O RUPCHAND SETHI	April 3, 2008
BRAGANZA CONSTRUCTIONS P LTD Vs. COMMISSIONER OF INCOME TAX	August 4, 2008
BRAJESH KUMAR SHARMA Vs. NOVAPAN INDIA LIMITED	June 10, 2008
BRAJO SUNDER KRISHNAPAD BANERJEE Vs. STATE OF MAHARASHTRA	September 9, 2008
BRIJLAL BALDHARI AMARBANSHI Vs. STATE OF MAHARASHTRA	June 30, 2008
BRIJLAL BHIYANI SHIKSHAK SAMITI Vs. DEPUTY CHARITY COMMISSIONER	April 29, 2008
BRIJLAL KOLSYA KOKANI Vs. POSLYA ANANDA AND BUDHA KOKANI	August 6, 2008
BRIJLAL SADASUKH MODANI Vs. STATE OF MAHARASHTRA	February 5, 2008
BRIJMOHAN GHANSHYAM CHOUDHARI Vs. STATE OF MAHARASHTRA	April 10, 2008
BRIJMOHAN S/O HARINARAYAN LADDA Vs. NARAYAN S/O JIJA GARKHEDE	March 19, 2008
BUDHAN Vs. STATE OF MAHARASHTRA	December 1, 2008
BUDHASING SURYABHANSING WASKELA Vs. STATE OF MAHARASHTRA	April 15, 2008
BULDAHANA URBAN CO-OPERATIVE CREDIT SOCIETY Vs. DIVISIONAL JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES	April 2, 2008
BYRAMJEE JEEJEEBHOY PVT LTD Vs. BHOR INDUSTRIES LTD	August 26, 2008
C P AND BERAR EDUCATION SOCIETY Vs. RAMKRISHNA CHAMPATRAO WAGHADE	April 11, 2008
C R MAWLANKAR Vs. VICTORIA JUBILEE TECHNICAL INSTITUTE	June 12, 2008
CAETANO FRANCISCO DO ROSARIO DE POMPAIA MARTINS Vs. DEPUTY COLLECTOR DEV AND LAND ACQUISITION OFFICER PANAJI	July 4, 2008
CAMBATA AVIATION PVT LTD Vs. VIJAY MURTHY NADAR	March 13, 2008
CANARA BANK Vs. EASTERN MECHANICAL WORKS	March 4, 2008
CANARA BANK Vs. METAL AND METALS INDUSTRIES AND PANKAJ RAJKUMAR SUREKA	September 19, 2008
CANTONMENT BOARD Vs. B K CONSTRUCTION COMPANY	January 29, 2008
CECILIA MARIA FERNANDES Vs. ISABELA SOARES	September 12, 2008
CELSA PINTO Vs. GOA STATE INFORMATION COMMISSION	April 3, 2008
CENTRAL BANK OF INDIA Vs. SION BAKERS AND CONFECTIONERS PRIVATE LTD	April 11, 2008
CENTRAL BANK OF INDIA Vs. ADHESHWAR ENTERPRISE	January 29, 2008
CENTRAL BANK OF INDIA Vs. ARVIND ARUN MANDLIK	January 17, 2008
CENTRAL BANK OF INDIA Vs. BHAGWANDAS MULCHAND VARODIA OF BOMBAY	February 21, 2008
CENTRAL BANK OF INDIA Vs. DHIREN TEXTILES	February 21, 2008
CENTRAL BUREAU OF INVESTIGATION Vs. VASHITHA RAMBHAU ANDHALE	February 27, 2008
CENTRAL BUREAU OF INVESTIGATION Vs. PRADEEP BALCHANDRA SAWANT	February 27, 2008
CENTRAL BUREAU OF INVESTIGATION Vs. CHETAN RAMNIKLAL SHAH	March 10, 2008
CENTRAL BUREAU OF INVESYGATION Vs. ANIL JAISUKHLAL JOGINDAR	January 29, 2008
CENTRAL BUREU OF INVESTIGATION Vs. SURENDRA MOHAN DHINGRA	April 30, 2008
CENTRAL GROUP Vs. NARAYAN GANGARAM PATIL	September 2, 2008
CENTRAL GROUP Vs. NARAYAN GANGARAM PATIL	September 19, 2008
CENTRAL HINDU MILITARY Vs. JOINT CHARITY COMMISSIONER	October 22, 2008
CENTRAL WAREHOUSING CORPORATION Vs. PHARMEX BUILDERS	April 29, 2008
CENTRAL WAREHOUSING CORPORATIONS Vs. BOARD OF TRUSTEES OF THE PORT OF MUMBAI	March 27, 2008
CENTURY RAYON Vs. UNION OF INDIA	September 18, 2008
CENTURY TEXTILE & IND LTD Vs. UNION OF INDIA	September 18, 2008
CENTURY TEXTILES Vs. UNION OF INDIA	January 17, 2008
CHABAN S/O BHAURAO GHODE Vs. NAGPUR MUNICIPAL CORPORATION	August 26, 2008
CHAGAN BHAI PATEL Vs. LILABAI	April 16, 2008
CHAGAN S/O DAGDUJI SALVE Vs. STATE OF MAHARASHTRA	January 21, 2008
CHAIRMAN CUM MANAGING DIRECTOR Vs. APPELLANT AUTHORITY	November 26, 2008
CHAIRMAN CUM MANAGING DIRECTOR WESTERN COALFIELDS LTD Vs. APPELLATE AUTHORITY UNDER PAYMENT OF GRAGUITY ACT 1972 AND REGIONAL COMMISSIONER CENTRAL NAGPUR	March 26, 2008
CHAIRMAN SHRI MAHARANI RADHABAI VIDYARTHI VASATIGRAHA Vs. MAHADEV MURLIDHAR GANBAWALE	September 25, 2008
CHAITI ALIAS SARITA MUKA PALLI Vs. STATE OF MAHARASHTRA	January 22, 2008
CHAKRADHARSWAMI MAJUR KAMGAR SAHAKARI SANSTHA Vs. STATE OF MAHARASHTRA	July 30, 2008
CHAMANLAL KALSURAM LILAHARE Vs. MANAGING DIRECTOR	April 29, 2008
CHANCHAL DAULAL BHANDARI Vs. STATE OF MAHARASHTRA	October 10, 2008
CHANDER MOHAN Vs. WILLIAM ROSARIO	September 8, 2008
CHANDRABHAGABAI WIFE OF BHASKAR PHATE Vs. HARI MUKUND KSHIRSAGAR MARATHE	January 18, 2008
CHANDRABHAN R SINGH Vs. PRABHAKAR R DESAI	November 14, 2008
CHANDRABHUSHAN CHOUDHARY Vs. STATE OF MAHARASHTRA	January 22, 2008
CHANDRABHUSHANSING SADHUSING YADAV Vs. SHRESHTHA CHANDRA BURMAN	February 7, 2008
CHANDRAGUPT NAMDEO DONGRE Vs. STATE OF MAHARASHTRA	August 20, 2008
CHANDRAHAS D CHODANKAR Vs. STATE OF GOA	August 1, 2008
CHANDRAHAS D CHODANKAR Vs. STATE OF GOA	July 29, 2008
CHANDRAKALA VAIJANATHRAO GHATUL Vs. KATHALU MAROTI HATAGALE	August 6, 2008
CHANDRAKALA W/O VAIJANATHRAO GHATUL Vs. ADDITIONAL COLLECTOR	August 6, 2008
CHANDRAKALABAI GIRIDHARRAO KHANGAR Vs. ADDITIONAL COMMISSIONER	September 22, 2008
CHANDRAKALABAI W/O NANA JAGTAP Vs. STATE OF MAHARASHTRA	March 11, 2008
CHANDRAKANT ALAIS CHANDYA ALIAS CHANDU BHAGWAT Vs. STATE OF MAHARASHTRA	April 7, 2008
CHANDRAKANT GUJABA RAUT Vs. STATE OF MAHARASHTRA	January 25, 2008
CHANDRAKANT GULABCHAND PARDESI Vs. STATE OF MAHARASHTRA	April 3, 2008
CHANDRAKANT KRISHNA SHIRODKAR Vs. SURESH MAHADEV MADKAIKAR	April 3, 2008
CHANDRAKANT NARAYAN UGAVEKER Vs. STATE OF GOA	July 7, 2008
CHANDRAKANT PRABHAKAR JOSHI Vs. EXECUTIVE ENGINEER	August 6, 2008
CHANDRAKANT PUTU DESSAI Vs. SAYYED IBRAHIM	December 4, 2008
CHANDRAKANT RAGHUNATH PUNTAMBEKAR Vs. MALEGAON MUNICIPAL COUNCIL	March 3, 2008
CHANDRAKANT RAMA CHAUDHARI Vs. STATE OF MAHARASHTRA	January 25, 2008
CHANDRAKANT S/O SAMPATRAO BORADE Vs. MINISTER	August 26, 2008
CHANDRAKANT S/O VITHALRAO MANKAWAR Vs. STATE OF MAHARASHTRA	April 3, 2008
CHANDRAKANT V SHINDE Vs. SHAYAK SANCHALAK	September 22, 2008
CHANDRAKANT VASANTRAO SISODIYA Vs. GULABSINGH SURATSINGH SONAWANE (RAJPUT)	September 10, 2008
CHANDRAKANT VISHRAM CHAVAN Vs. UNION OF INDIA	October 17, 2008
CHANDRAKANT VITTHAL CHOUGULE Vs. STATE OF MAHARASHTRA	August 29, 2008
CHANDRAMANI DEVRAJ TIWARI Vs. SECRETARY SMT R B TIWARI SANSKRUTIK KENDRA	January 25, 2008
CHANDRAPRABHA PRABHAKAR GHORPADE Vs. MARUTI ALIAS MARUTRAO SHIVRAM PATIL	August 28, 2008
CHANDRASEN DYNANDEV BAJGUDE Vs. STATE OF MAHARASHTRA	January 23, 2008
CHANDRASHEKAR KALLAPPA GOVINDE Vs. SIDHAPPA GENAPPA BIRAJDAR	August 20, 2008
CHANDRASHEKHAR NARAYANRAO PHALKE Vs. MAHARASHTRA STATE ROAD TRANSPORT CORPORATION THROUGH DIVISIONAL CONTROLLER	August 14, 2008
CHANDRASHEKHAR PANDURANGJI Vs. UNION OF INDIA	July 16, 2008
CHANDRESHWAR BHUTHANATH DEVASTAN OF PARODA BY ITS SPECIAL ATTORNEY Vs. SUBURAJ PRABHAKAR NAIK	September 19, 2008
CHANDURAM VARIALDAS MANWANI Vs. COMMISSIONER OF INCOME TAX	August 7, 2008
CHAPAYA NAHAKULYA ALIAS MAHAKULYA BHOSALE Vs. STATE OF MAHARASHTRA	January 29, 2008
CHARANDIP KAUR INDERJEET SINGH CHHADDHA Vs. STATE OF MAHARASHTRA	April 29, 2008
CHATE COACHING CLASSES PVT Vs. KHATRI COMPLEX	April 4, 2008
CHATUR SON OF SITARAM RAIPURE Vs. DIVISIONAL JOINT REGISTRAR	April 4, 2008
CHELARAM ASANDAS NAINANI Vs. MANOHAR PANDURANG SANGOLE	March 5, 2008
CHEMBUR SERVICE STATION Vs. BHARAT PETROLEUM CORPORATION LTD	October 1, 2008
CHENKARAN S/O PANNALAL FATTEPURIYA Vs. ARJUNLAL S/O MOHANLAL SAHU	February 15, 2008
CHETAN CHANDRASHEKHAR SWAMI Vs. STATE OF MAHARASHTRA	July 15, 2008
CHETAN MEHTA Vs. STATE OF MAHARASHTRA	September 9, 2008
CHHAYABAI W/O PRALHAD CHAVAN Vs. STATE OF MAHARASHTRA	March 5, 2008
CHICAGO PNEUMATICS PRESENTLY KNOWN AS ATLAS LTD Vs. CUSTOMS EXCISDE AND APPELLATE TRIBUNAL	September 10, 2008
CHICO URSULA D SOUZA Vs. GOA PLAST PVT LTD	June 25, 2008
CHIEF ENGINEER (IRRIGATION), GOVERNMENT OF MAHARASHTRA Vs. RASHTRIYA P W D EMPLOYEES UNION	August 13, 2008
CHIEF EXECUTIVE OFFICER Vs. HIGH COURT LEGAL SERVICES SUB COMMITTEE	August 8, 2008
CHIEF EXECUTIVE OFFICER Vs. BABA GOVINDA GHADULE R/O SOIT	April 16, 2008
CHIEF EXECUTIVE OFFICER, ZILLA PARISHAD, BULDANA Vs. TUKARAM S/O SUKHDEO DHUNDALE (DEAD) THROUGTH HIS LEGAL REPRESENTATIVE SHRI BALKRISHNA S/O TUKARAM DHUNDALE	August 12, 2008
CHIEF OFFICER Vs. SHOBHANA SURESH SOMAN	March 10, 2008
CHIEF OFFICER PANVEL MUNICIPAL COUNCIL Vs. STATE OF MAHARASHTRA	April 23, 2008
CHIEF SECRETARY GOVT OF GOA Vs. INSPECTOR GENERAL OF PRISONS AND COLLECTOR PANAJI-GOA	April 23, 2008
CHIMAJI ALIAS BABASAHEB DADA SHENDE Vs. STATE OF MAHARASHTRA	January 31, 2008
CHIMBHALA VIVIDH KARYAKARI SEVA SAHAKARI SOCIETY LTD AND ORS Vs. STATE OF MAHARASHTRA	February 25, 2008
CHINDA MANJI KOLI Vs. MANGA DAGA KOLI	June 23, 2008
CHINDABAI WD/O PRALAD DHORE Vs. NARAYAN S/O TULSHIRAM MESHRAM	April 4, 2008
CHINTAMANI BUILDERS Vs. PRASHANT NEMIKUMAR SARODE & ORS	August 7, 2008
CHINUBHAI DURGAJI KAMBLE Vs. WESTERN COALFIELDS LTD	January 10, 2008
CHIRAG ENTERPRISES Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE	February 28, 2008
CHODDU DUNGDUNG Vs. STATE OF MAHARASHTRA	June 27, 2008
CHOLAMANDALAM INVESTMENT AND FINANCE COMPANY LIMITED Vs. SHEIKH JAMIL S/O SHEIKH JALIL	August 7, 2008
CHOTTU RATANLAL PUNCKAR Vs. STATE OF MAHARASHTRA	June 20, 2008
CHOWGULE AND CO LTD Vs. BOARD OF TRUSTEES OF MORMUGAO PORT TRUST	August 12, 2008
CHOWGULE AND COMPANY LTD Vs. ASSISTANT DIRECTOR	June 26, 2008
CIGEO CONSTRUCTION COMPANY PVT LTD Vs. APPROPRIATE AUTHORITY	August 29, 2008
CIT Vs. METRO SHOES LTD	March 3, 2008
CITIZEN FORUM MAHARASHTRA Vs. STATE OF MAHARASHTRA	February 12, 2008
CITY & INDUSTRIAL DEVELOPMENT CORPORATION OF MAHARASHTRA LTD Vs. HUSSAINKHAN S/O NASIBKHAN	April 2, 2008
CITY LIMOUZINES INDIA LTD Vs. STATE OF MAHARASHTRA	March 3, 2008
CLARIDGES INFOTECH PVT LTD Vs. SURENDRA KAPUR	March 28, 2008
CLIFFORD CHANCE Vs. DEPUTY COMMISSIONER OF INCOME TAX	December 19, 2008
CLINT B RODRIGUES Vs. STATE OF MAHARASHTRA	May 2, 2008
CMS COMPUTERS (P) LTD. Vs. APPROPRIATE AUTHORITY	June 4, 2008
COAL INDIA LIMITED Vs. CENTRAL BANK OF INDIA	October 6, 2008
COGENT VENTURES INDIA LTD Vs. RAM INFRASTRUCTURE LTD	June 20, 2008
COLDPOT Vs. NAIK HOTELS	February 7, 2008
COMMISSIONER Vs. MAHANAGAR PALIKA KARMCHARI SANGH	February 18, 2008
COMMISSIONER Vs. SURESH SON OF SUKHDEO SHIRSAT	April 8, 2008
COMMISSIONER Vs. VISHAL SON OF GAUTAM SHIRSAT	April 8, 2008
COMMISSIONER NASHIK MUNICIPAL Vs. CHANDRASHEKHAR EKNATH PAGAR	April 3, 2008
COMMISSIONER NASHIK MUNICIPAL CORPORATION NASHIK Vs. CHANDRASEKHAR EKANATH PAGAAR	March 3, 2008
COMMISSIONER OF NASHIK MUNICIPAL CORPORATION Vs. CHANDRASHEKHAR EKNATH PAGAR	March 4, 2008
COMMISSIONER OF C EX , MUMBAI-IV Vs. BEEKALENE FABRICS PVT LTD	July 16, 2008
COMMISSIONER OF CENTRAL Vs. GOA BOTTLING CO PVT LTD	June 9, 2008
COMMISSIONER OF CENTRAL EXCISE Vs. PHIL CORPORATION LTD	September 17, 2008
COMMISSIONER OF CENTRAL EXCISE Vs. SHREE RUBBER PLAST CO. PVT. LTD.	December 19, 2008
COMMISSIONER OF CENTRAL EXCISE Vs. F D C LTD	September 15, 2008
COMMISSIONER OF CENTRAL EXCISE Vs. NESTLE INDIA LTD	September 2, 2008
COMMISSIONER OF CENTRAL EXCISE Vs. GODREJ AND BOYCE MFG. CO. LTD	December 17, 2008
COMMISSIONER OF CENTRAL EXCISE Vs. SHRUTI COLORANTS LTD	August 29, 2008
COMMISSIONER OF CENTRAL EXCISE Vs. SEASONS POLYMERS	July 23, 2008
COMMISSIONER OF CENTRAL EXCISE Vs. BPL MOBILE COMMUNICATIONS LTD	June 5, 2008
COMMISSIONER OF CENTRAL EXCISE Vs. BALLARPUR INDUSTRIES LTD.	July 10, 2008
COMMISSIONER OF CENTRAL EXCISE Vs. MAGTECH MOBILE SPARES PVT LTD	January 25, 2008
COMMISSIONER OF CENTRAL EXCISE Vs. PATEL ALUMINIUM PVT LTD	January 25, 2008
COMMISSIONER OF CENTRAL EXCISE Vs. ARUN HARIDAS	August 29, 2008
COMMISSIONER OF CENTRAL EXCISE GOD Vs. SONATAPES PVT LTD	May 5, 2008
COMMISSIONER OF CENTRAL EXCISE, MUMBAI Vs. KELLOGG INDIA PVT LTD	July 3, 2008
COMMISSIONER OF CENTRAL EXCISE, THANE-II Vs. DECO TUBES	August 27, 2008
COMMISSIONER OF CUSTOMS Vs. JUBILANT ORGANOSYS LTD	February 29, 2008
COMMISSIONER OF CUSTOMS Vs. GANNON DUNKERLEY COMPANY	January 11, 2008
COMMISSIONER OF CUSTOMS Vs. NATIONAL SHIPPING AGENCY	January 25, 2008
COMMISSIONER OF CUSTOMS Vs. MEHUL H VITHLANI	February 28, 2008
COMMISSIONER OF CUSTOMS Vs. ASIA PACIFIC MARBLES PVT LTD	August 29, 2008
COMMISSIONER OF CUSTOMS (EXPORTS), JNCH Vs. ABB LTD	August 20, 2008
COMMISSIONER OF CUSTOMS (GENERAL) Vs. MENEZES CLEARING & FORWARDING PVT LTD	March 13, 2008
COMMISSIONER OF CUSTOMS (GENERAL) Vs. BURIEIGH INTERNATIONAL	March 13, 2008
COMMISSIONER OF CUSTOMS (GENERAL) Vs. SAMRAT SHIPPING SERVICES	February 11, 2008
COMMISSIONER OF CUSTOMS (IMPORT), MUMBAI Vs. KANAKIA CONSTRUCTIONS PVT LTD	July 23, 2008
COMMISSIONER OF CUSTOMS (PREV ), MUMBAI Vs. HITEN MAHESHBHAI MEHTA	July 9, 2008
COMMISSIONER OF CUSTOMS (PREV ), MUMBAI Vs. TAYYAB YUNUS KHATRI	September 29, 2008
COMMISSIONER OF IMCOME TAX III Vs. MADHUKAR B PAWAR	June 25, 2008
COMMISSIONER OF INCOME TAX Vs. ASHAPURA GARMENT PVT LTD	June 26, 2008
COMMISSIONER OF INCOME TAX Vs. DODSAL LTD	July 2, 2008
COMMISSIONER OF INCOME TAX Vs. RAJARAM BANDEKAR SIRIGAOMINES PVT LTD	August 12, 2008
COMMISSIONER OF INCOME TAX Vs. MAINA ORE TRANSPORT PVT LTD	August 22, 2008
COMMISSIONER OF INCOME TAX Vs. BENCOMAR HOTELS (GOA) PVT. LTD.	September 19, 2008
COMMISSIONER OF INCOME TAX Vs. DESIGN AND AUTOMATION ENGINEERS	September 19, 2008
COMMISSIONER OF INCOME TAX Vs. SIEMENS AKTIONGESELLSCHAFT	November 19, 2008
COMMISSIONER OF INCOME TAX Vs. SESA GOA LTD	December 11, 2008
COMMISSIONER OF INCOME TAX Vs. STAR CHEMICALS (BOMBAY) (P) LTD	February 27, 2008
COMMISSIONER OF INCOME TAX Vs. KOODATHIL KALLYATAN AMBUJAKSHAN	July 4, 2008
COMMISSIONER OF INCOME TAX Vs. WALFORT SHARE AND STOCK BROKERS (P) LTD	August 8, 2008
COMMISSIONER OF INCOME TAX Vs. INDO SAUDI SERVICES (TRAVEL) (P) LTD	August 20, 2008
COMMISSIONER OF INCOME TAX Vs. PAMWI TISSUES LIMITED	February 4, 2008
COMMISSIONER OF INCOME TAX Vs. JANNHAVI INVESTMENTS (P) LTD.	January 8, 2008
COMMISSIONER OF INCOME TAX Vs. DEODHAR ELECTRO DESIGN P. LTD.	January 22, 2008
COMMISSIONER OF INCOME TAX Vs. GAJANAN SAHAKARI SAKHAR KARKHANA LIMITED	August 25, 2008
COMMISSIONER OF INCOME TAX Vs. TERNA SHETKARI SAHAKARI SAKHAR KARKHANA LTD	August 20, 2008
COMMISSIONER OF INCOME TAX Vs. TULJABHAVANI SHETKARI SAHAKARI SAKHAR KARKHANA LTD	August 20, 2008
COMMISSIONER OF INCOME TAX Vs. JAI BHAVANI SAHAKARI SAKHAR KARKHANA LIMITED GADHI	August 21, 2008
COMMISSIONER OF INCOME TAX Vs. SIDDHESHWAR SAHAKARI SAKHAR KARKHANA LTD MANIKNAGAR	August 21, 2008
COMMISSIONER OF INCOME TAX Vs. DEOGIRI SAHAKARI SAKHAR KARKHANA LTD	August 20, 2008
COMMISSIONER OF INCOME TAX Vs. AGASTI SAHAKARI SAKHAR KARKHANA LTD	August 20, 2008
COMMISSIONER OF INCOME TAX Vs. MANJARA SHETKARI SAHAKARI SAKHAR KARKHANA LTD	August 20, 2008
COMMISSIONER OF INCOME TAX Vs. SHIRPUR SHETKARI SAHAKARI SAKHAR KARKHANA LTD	August 20, 2008
COMMISSIONER OF INCOME TAX Vs. SAMARTH SAHAKARI SAKHAR KARKHANA LTD	August 20, 2008
COMMISSIONER OF INCOME TAX Vs. ESSAR OIL LTD.	October 16, 2008
COMMISSIONER OF INCOME TAX Vs. AATUR HOLDINGS PVT. LTD.	March 12, 2008
COMMISSIONER OF INCOME TAX Vs. G.R. MADHYAN	January 22, 2008
COMMISSIONER OF INCOME TAX Vs. H.A. BRAAM	January 8, 2008
COMMISSIONER OF INCOME TAX Vs. GEETADEVI PASARI	July 10, 2008
COMMISSIONER OF INCOME TAX Vs. ASIA FOUNDATION & CONSTRUCTIONS LTD.	January 7, 2008
COMMISSIONER OF INCOME TAX Vs. ARTHUR ANDERSEN & CO.	March 11, 2008
COMMISSIONER OF INCOME TAX Vs. JAGDISHPRASAD M. JOSHI	November 25, 2008
COMMISSIONER OF INCOME TAX Vs. VARUN SHIPPING CO. LTD.	September 22, 2008
COMMISSIONER OF INCOME TAX Vs. MEHTA (P) LTD.	September 12, 2008
COMMISSIONER OF INCOME TAX Vs. RUCHI PROPERTIES LTD.	January 15, 2008
COMMISSIONER OF INCOME TAX Vs. TATA TELESERVICES MAH. LTD.	January 15, 2008
COMMISSIONER OF INCOME TAX Vs. INDOKEM LTD.	January 15, 2008
COMMISSIONER OF INCOME TAX Vs. DIMAC INDUSTRIES	January 22, 2008
COMMISSIONER OF INCOME TAX Vs. GODREJ & BOYCE MFG. CO. LTD.	January 15, 2008
COMMISSIONER OF INCOME TAX Vs. SUMAN WAMAN CHAUDHARY	February 12, 2008
COMMISSIONER OF INCOME TAX Vs. OMPRAKAS B. SALECHA	March 12, 2008
COMMISSIONER OF INCOME TAX Vs. NICHOLAS PIRAMAL INDIA LTD	January 15, 2008
COMMISSIONER OF INCOME TAX Vs. WILLINGDON SPORTS CLUB	March 18, 2008
COMMISSIONER OF INCOME TAX Vs. MANOJKUMAR BERIWAL	June 26, 2008
COMMISSIONER OF INCOME TAX Vs. DAULAL MOHTA	September 22, 2008
COMMISSIONER OF INCOME-TAX Vs. GAURIDATTA TIWARI CHANDRAPUR	July 15, 2008
COMMISSIONER OF INCOME-TAX Vs. METRO SHOES LTD	March 3, 2008
COMMISSIONER OF INCOME-TAX Vs. S.D. INVESTMENT AND TRADING COMPANY	April 1, 2008
COMMISSIONER OF INCOME-TAX Vs. BHANSALI ENGINEERING POLYMARS LTD	April 1, 2008
COMMISSIONER OF INCOME-TAX Vs. LOK HOLDINGS	January 15, 2008
COMMISSIONER OF INCOME-TAX Vs. SHAIKH HASSSAN HOTELS	June 23, 2008
COMMISSIONER OF INCOME-TAX Vs. PLASTIKA ENTERPRISES	December 15, 2008
COMMISSIONER OF INCOME-TAX Vs. AMOL NARENDRA DALAL	August 20, 2008
COMMISSIONER OF INCOME-TAX Vs. EMPTEE POLY-YARN PVT. LTD.	February 27, 2008
COMMISSIONER OF INCOME-TAX Vs. SAUMYA FINANCE AND LEASING CO P LTD	January 23, 2008
COMMISSIONER OF INCOME-TAX-I Vs. RAVAL TILES AND MARBLE P LTD	October 8, 2008
COMMISSIONER OF SALES TAX Vs. PEC VEE TEXTILE LTD	October 13, 2008
COMMISSIONER OF SALES TAX Vs. GHATGE PATIL INDUSTRIES LTD	November 27, 2008
COMMISSIONER OF SALES TAX Vs. GHARDA CHEMICALS LTD	March 14, 2008
COMMISSIONER OF SALES TAX Vs. TATA IRON AND STEEL CO. LTD	June 13, 2008
COMMISSIONER OF SALES TAX Vs. KWALITY FROZEN FOODS LTD	June 20, 2008
COMMISSIONER OF WEALTH TAX Vs. SONA PROPERTIES PVT LTD	April 7, 2008
COMMISSIONER OF WEALTH TAX Vs. JAYKUMAR B. PATIL	January 30, 2008
COMMISSIONER OF WEALTH TAX Vs. HOTEL ORNATE (NILGIRI) P. LTD	February 6, 2008
COMMISSIONER OF WEALTH TAX Vs. HUF OF H.H. LATE SHRI. J.M. SCINDIA	February 5, 2008
COMMR OF C EX, MUMBAI-III Vs. JUST TEXTILES LIMITED	July 30, 2008
COMMR. OF C. EX. Vs. UNIVERSAL FERRO AND ALLIED CHEM. LTD.	February 11, 2008
COMMUNIDADE OF SANCOALE Vs. GOVERNMENT OF GOA	August 8, 2008
COOMMISSIONER OF CUSTOMD\S Vs. NOBEL ASSES CO LTD	August 4, 2008
COSMOS CO OPERATIVE BANK LTD Vs. SYED SOHAIL JALEEL	April 21, 2008
COSMOS CO OPERATIVE BANK LTD Vs. GENERAL FEDERATION MAHARASHTRA STATE BANK EMPLOYEES FEDERATION	March 11, 2008
COSMOS DAMIAN T PINTO Vs. RITA CYNTHIA PINTO	September 15, 2008
COSMOSTEELS PRIVATE LIMITED Vs. SUPERMAX INTERNATIONAL PVT LTD	October 24, 2008
COTTON CORPORATION OF INDIA Vs. CHAKOLAS SPINNING	December 15, 2008
COTTON CORPORATION OF INDIA LIMITED Vs. RAMKUMAR MILLS PVT LTD	June 2, 2008
COURT ON ITS OWN MOTION Vs. STATE OF MAHARASHTRA	October 22, 2008
CRICKET CLUB OF INDIA LTD Vs. STATE OF MAHARASHTRA	July 14, 2008
CTR MANUFACTURING INDUSTRIES LTD Vs. STATE OF MAHARASHTRA	April 7, 2008
D D UDESHI Vs. STATE OF MAHARASHTRA	June 30, 2008
D J LABORATORIES PVT LTD Vs. STATE OF MAHARASHTRA	July 10, 2008
D R COSMETICS PVT LTD Vs. J R INDUSTRIES	January 11, 2008
D Y PATIL EDUCATIONAL ACADEMY Vs. DIRECTOR OF TECHNICAL EDUCATION	August 29, 2008
DADASAHEB @ AUDUMBAR NAGNATH KAVADE Vs. EXECUTIVE DIRECTOR	March 27, 2008
DADASAHEB RAWAL CO-OP BANK OF DONDAICHA LTD Vs. RAMESH S O JAWRILAL JAIN	August 22, 2008
DADASAHEB RAWAL CO-OP BANK OF DONDAICHA LTD Vs. RAMESH	August 14, 2008
DADASAHEB SARUPSINGH NAIK AYURVEDIC MAHAVIDYALAYA Vs. STATE OF MAHARASHTRA	March 18, 2008
DADASAHEB SHIVRAM KANCHAN Vs. STATE OF MAHARASHTRA	February 28, 2008
DAGDU GENBA PISE Vs. JETHA B KHARVA	June 16, 2008
DAGDU S/O DAMU GADHE Vs. STATE OF MAHARASHTRA	March 11, 2008
DAGDURAM LAXMAN KHANDEKAR Vs. AHMEDNAGAR MUNICIPAL COUNCIL	April 24, 2008
DALURAM HIRALAL MARAWADI Vs. SHIOLAL S/O SUNDERLAL MARWADI	August 13, 2008
DAMANJEET TUBES Vs. CITY OF NAGPUR MUNICIPAL CORPORATION	January 24, 2008
DAMODAR JAGANNATH LOKHANDE Vs. CENTRAL BUREAU OF INVESTIGATION	March 13, 2008
DAMODAR RAMNATH ALVE Vs. JANAKIBAI RAMNATH ALVE	August 29, 2008
DAMODHAR JAGANNATH LOKHANDE Vs. KAJAL DAMODHAR LOKHANDE	April 3, 2008
DAMODHAR LAXMANRAO KUMBODH Vs. STATE OF MAHARASHTRA	May 6, 2008
DAMODHAR NAMDEO SASE Vs. NAMDEO BABURAO SASE	July 3, 2008
DAMODHAR S/O YAMAJI GHAVAT Vs. SUDAMRAO S/O PANDHAINATH SHISODE PATIL	March 19, 2008
DAMU DATTA NAIK KARMALI Vs. MARIANO ANTHONY RODRIGUES	February 8, 2008
DAMU GANU MALI Vs. AMBADAS LAHANU MALI	September 19, 2008
DANAPPA S/O CHANNAPPA HINGMIRE Vs. RATNAPPA S/O CHANNAPPA HINGMIRE	August 7, 2008
DANESHWARI TRADERS Vs. SANJAY JAIN	July 28, 2008
DARBARI CHAMRU NISHAD Vs. STATE OF MAHARASHTRA	April 21, 2008
DASHOK KISAN BHIL Vs. STATE OF MAHARASHTRA	February 14, 2008
DASHRATH KISAN BONDADE Vs. SHYAM SUNDER MADANLAL KHANDELWAL	March 14, 2008
DASHRATHBHAI Vs. STATE	April 23, 2008
DASTGIR S/O BASU PATHAN Vs. STATE OF MAHARASHTRA	January 28, 2008
DATTAPRASAD SITARAM KOLI Vs. SAIPRASAD SITARAM KOLI	April 22, 2008
DATTATRAY S/O TRIMBAK BAVISKAR Vs. STATE OF MAHARASHTRA	August 21, 2008
DATTATRAYA BHIMRAO PATWARI Vs. MANIKRAO RAMRAO BRIJDAR	December 15, 2008
DATTATRAYA GANPAT Vs. GOURIHAR MAHADEO	October 17, 2008
DATTATRAYA KRISHNAJI ASALEKAR Vs. SHRAVANA DHONU MORE	February 27, 2008
DATTATRAYA MACHCHIMAR Vs. STATE OF MAHARASHTRA	December 1, 2008
DATTATRAYA MURLIDHAR AWACHAT Vs. STATE OF MAHARASHTRA	April 10, 2008
DATTATRAYA S O WAMAN DESHMUKH Vs. BHASKAR S O TEJRAO DESHMUKH	July 30, 2008
DATTATRAYA S/O ATMARAM MULE Vs. BHAGIRATH SHIKSHAN PRASARAK MANDAL KARLA (KH )	March 4, 2008
DATTATRAYA VASUDEV Vs. GHAMA CHAVADAS	September 10, 2008
DATTATTRAYA SHIVAJI MANDLIK Vs. SAHEBRAO HIRAMAN KOLI	August 6, 2008
DAULATRAO MADHAWRAO Vs. SONABAI DINKAR	August 8, 2008
DAULATRAO S/O BABURAO PATIL Vs. PREMCHAND S/O VYANKATRAO PATIL	March 19, 2008
DAYANAND KUNDAIKAR S/O TUKARAM KUNDAIKAR Vs. DAMIAO VAZ	April 24, 2008
DDAMAS JEWELLERY INDIA PVT LTD Vs. HIMANSHU KAMLASHANKAR THAKAR	July 15, 2008
DECCAN BOTTLING AND DISTILLING Vs. BRIHAN MAHARASHTRA SUGAR	September 19, 2008
DEEPA EDUCATION SOCIETY Vs. DADARAO BALKRISHNA NAGRALE	April 15, 2008
DEEPA PRAKASH PATIL Vs. PRAKASH BANDU PATIL	April 9, 2008
DEEPAK ANANTA HILAM Vs. STATE OF MAHARASHTRA	April 24, 2008
DEEPAK GANPAT TARI Vs. NEW EXCELSIOR THEATRE PVT LTD	September 30, 2008
DEEPAK GOPALDAS BAJAJ Vs. UNION OF INDIA	September 12, 2008
DEEPAK HEMILTON UIKEY Vs. CHIEF SECRETARY MINISTRY OF DEFANCE GOVT	August 28, 2008
DEEPAK HEMILTON UIKEY Vs. CHIEF SECRETARY	August 20, 2008
DEEPAK KISHORE KALTARI Vs. STATE OF MAHARASHTRA	September 24, 2008
DEEPAK KUMAR SINGHAL Vs. DEORAO S/O NARAYANRAO WADE	August 13, 2008
DEEPAK SHIVRAJ YADAV Vs. UNION OF INDIA	January 14, 2008
DEEPAK SILVELWAR Vs. STATE	April 23, 2008
DEEPALI GUNDU SURWASE Vs. KRANTI JUNIOR ADHYAPAK MAHAVIDHYALAYA	February 12, 2008
DEEPESH RAIKER Vs. STATE OF MAHARASHTRA	June 2, 2008
DEEPIKA W/O SUNIL DONGRE Vs. STATE OF MAHARASHTRA	March 24, 2008
DEEPIKA YOGESHWAR NANDANWAR Vs. STATE OF MAHARASHTRA	March 27, 2008
DENIS MAZARELLO Vs. IRITON MAZARELLO	January 17, 2008
DEORAO Vs. STATE OF MAHARASHTRA	May 6, 2008
DEORAO SONBAJI BHALERAO Vs. STATE OF MAHARAHSHTRA	June 30, 2008
DEPUTY COLLECTOR Vs. SITADEVI ALIAS JAYA RAGHURAJ	October 14, 2008
DEPUTY COLLECTOR Vs. RAJENDRA VASSUDEV DESHPRABHU	October 14, 2008
DEPUTY DIRECTOR OF EDUCATION Vs. SARALA MARUTI ANGAJ	March 28, 2008
DESAI INVESTMENTS (P) LTD. Vs. CENTRAL BOARD OF DIRECT TAXES	January 14, 2008
DESIKHAN NANDA KUMAR Vs. DENA BANK	October 1, 2008
DEVANAND ALIAS DEVA RADHAKRISHNA MISHRA Vs. STATE OF MAHARASHTRA	July 25, 2008
DEVELOPMENT COMMISSIONER Vs. S Z AHMAD S OF O S G JILANI	February 5, 2008
DEVENDRA RAGHURAJ DESHPRABHU Vs. STATE OF GOA	September 2, 2008
DEVENDRA UDDHAO PARKHI Vs. CHIEF GENERAL MANAGER, WESTERN COALFIELDS LIMITED	August 12, 2008
DEVIDAS DASHRATH KOTE Vs. STATE OF MAHARASHTRA	January 15, 2008
DEVIDAS HANUMANTRAO WATHURKAR Vs. MANKHA ARJUN S/O BISMILLAKHA	April 28, 2008
DEVIDAS HARIBHAU SHINDE Vs. STATE OF MAHARASHTRA	February 14, 2008
DEVIDAS RAGHO ALIAS GANPAT PECHE Vs. REGHOBA S O MAROTI PECHE	January 10, 2008
DEVIDAS S MARDOLKAR Vs. HARICHANDRA MANDREKAR	July 22, 2008
DEVIDAS S/O TAWAJI PRADHAN Vs. STATE OF MAHARASHTRA	March 4, 2008
DEVIDAS TARACHAND Vs. UNION OF INDIA	November 19, 2008
DEVIDAS UDHAO GAURKAR Vs. VITHABAI LAXMAN DHENGALE	April 17, 2008
DEVIDAYAL ROLLING MILLS Vs. ENGINEERING WORKERS UNION	January 15, 2008
DEVKI UTTAM WAGHCHOURE Vs. NASHIK MUNICIPAL CORPORATION	February 8, 2008
DHANANJAY Vs. STATE OF MAHARASHTRA	April 23, 2008
DHANANJAY S/O GOVIND DEODHAR Vs. COMMISSIONER OF POLICE	September 1, 2008
DHANRAJ GAJANAN SIKHWAL Vs. BODWAD CO-OPERATIVE EDUCATION SOCIETY LIMITED	February 5, 2008
DHANRAJ MOTIRAM GAVANDE Vs. STATE OF MAHARASTRA	March 3, 2008
DHANRAJ S OF O DASARAM MARBATE Vs. STATE OF MAHARASHTRA	February 16, 2008
DHANRAJ S OF O MOTIRAM GAVANDE Vs. STATE OF MAHARASHTRA	March 3, 2008
DHANRAJ S/O UDHAV MAVLIKAR Vs. STATE OF MAHARASHTRA	August 1, 2008
DHANRAJ SON OF NARAYANJI SATHWANE Vs. S N KHOBRAGADE	April 2, 2008
DHARAMCHAND TEJMAL SONI Vs. PANCHAFULABAI W/O KESHAORAO	August 27, 2008
DHARIWAL INDUSTRIES LTD Vs. UNION OF INDIA	July 16, 2008
DHAVAL SUBODH PAREKH Vs. PAWAN HANS LTD	March 28, 2008
DHIRAJLAL TALAKCHAND SANKALCHAND SHAH Vs. GANPAT SARASWAT	January 10, 2008
DHL WORLDWIDE EXPRESS Vs. AFL DHL EMPLOYEES	October 23, 2008
DHONDIRAM Vs. JOINT CHARITY COMMISSIONER	February 8, 2008
DHONDIRAM PARAPPA KHARATMOLE Vs. NIVARTI S/O HASEPPA PANDIKONDE	November 14, 2008
DHONDIRAM SANTRAM KADAM Vs. SHRIPATRAO DINKARRAO SHINDE	February 27, 2008
DHONDU S O BHANU BARSAGADE Vs. DHARMA S O BHANU BARSAGADE	July 3, 2008
DIDDISINGH AJITSINGH KALYANI Vs. STATE OF MAHARASHTRA	May 5, 2008
DIGAMBAR AMBADAS MAGAR Vs. STATE OF MAHARASHTRA	November 21, 2008
DIGAMBAR BABURAO INGAVALE Vs. STATE OF MAHARASHTRA	February 18, 2008
DIGAMBAR DASARU MUKADE Vs. STATE OF MAHARASHTRA	August 26, 2008
DIGAMBAR GULABRAO DESHMUKH Vs. PANCHAM AMRUTA KARUNYA	January 15, 2008
DIGAMBAR KISAN SHEWALE Vs. AD HOC DISTRICT JUDGE	August 14, 2008
DIGAMBAR SAMBAJI PUED Vs. STATE OF MAHARASHTRA	February 4, 2008
DIGAMBAR TUKARAM NARNAVARE Vs. SHASHIMOHAN NANDA & ORS	August 25, 2008
DIGAMBER SUPADA LAWANGE Vs. STATE OF MAHARASHTRA	April 16, 2008
DILIP AMRUTRAO TARAL Vs. STATE OF MAHARASHTRA	June 11, 2008
DILIP GANGADHAR SOPAL Vs. RAJENDRA VITHAL RAUL	January 31, 2008
DILIP GOVIND KHEDKAR Vs. NIRMALA @ RASHILA W/O DILIP KHEDKAR	August 26, 2008
DILIP JAGANNATH SARODE Vs. MAHARASHTRA PUBLIC SERVICE COMMISSION	May 6, 2008
DILIP PANDURANG KAMATH Vs. THE STATE OF MAHARASHTRA REPRESENTED BY ITS SECRETARY, HOME DEPARTMENT AND CENTRAL BUREAU OF INVESTIGATION	February 13, 2008
DILIP PANDURANG KAMATH Vs. STATE OF MAHARASHTRA	January 13, 2008
DILIP PURUSHOTTAMRAO PATHAK Vs. STATE OF MAHARASHTRA	September 1, 2008
DILIP S O MADANLAL JAIN Vs. PRITAM KAUR WD LATE	April 1, 2008
DILIP S/O KASHIRAO DESHMUKH AND ORS Vs. STATE OF MAHARASHTRA	January 15, 2008
DILIP S/O MISHRILAL JAIN Vs. VITHAL S/O BHIMRAO MORE	February 4, 2008
DILIP S/O MISHRILAL JAIN Vs. VITHAL S/O BHIMRAO MORE	April 4, 2008
DILIP S/O VISHWASRAO WANKHEDE Vs. SANDHYA W/O DILIP WANKHADE	February 11, 2008
DILIP VISHNUJI KOTLE Vs. DATTATRAYA BABUJI PECHE	July 23, 2008
DILIPRAO DADASO CHAVAN Vs. STATE OF MAHARASHTRA	June 30, 2008
DILIPSINGH HIRASINGH THAKUR Vs. DEPUTY INSPECTOR GENERAL OF PRISONS	August 21, 2008
DINANATH KAMLASANKAR TIWARI Vs. STATE OF MAHARASHTRA	June 18, 2008
DINANATH MAHADEO HADKE Vs. ZILLA PARISHAD NAGPUR	August 28, 2008
DINDAYAL S OF O BHAYYAPRASAD NAUKARIYA Vs. PRABHAVATI W OF O DINDAYAL NAUKARIYA	January 30, 2008
DINESH Vs. STATE OF MAHARASHTRA	June 30, 2008
DINESH AGRAWAL Vs. STATE OF MAHARASHTRA	April 16, 2008
DINESH B CHOKSHI Vs. RAHUL VASUDEO BHATT	September 23, 2008
DINESH BHAWARLAL SARDA Vs. STATE OF MAHARASHTRA	September 26, 2008
DINESH BULAKHI HARIJAN Vs. STATE OF MAHARASHTRA	August 20, 2008
DINESH CHAMPALAL JAIN Vs. SUBHADRA DAMODAR KELUSKAR	June 30, 2008
DINESH HRIDAYNARAYAN PANDEY Vs. STATE OF MAHARASHTRA	March 11, 2008
DINESH KANTILAL PANCHAL Vs. STATE OF MAHARASHTRA	July 18, 2008
DINESH P MEHTA Vs. PRAVIN GUPTA	June 3, 2008
DINKAR Vs. M/S. C.T.R. MANUFACTURING INDUSTRIES LTD., AURANGABAD	November 25, 2008
DINKAR INDARBHAN Vs. GRAMPANCHAYAT	December 2, 2008
DINKAR PANDHARI GOLE Vs. VITTHAL NAMDEO BOBDE	August 7, 2008
DINKAR SANDIPAN GHOLVE Vs. STATE OF MAHARASHTRA	July 24, 2008
DINKAR SHANKARRAO PATIL Vs. SHESHRAO SHANKARRAO PATIL	February 13, 2008
DINKAR TUKARAM DOLE Vs. PRESIDING OFFICER	August 29, 2008
DIRECTOR Vs. AJAY H SORTE	January 28, 2008
DIRECTOR OF INCOME TAX Vs. HINDALCO INDUSTRIES LTD	April 7, 2008
DIT Vs. NATIONAL SAFETY COUNCIL	January 22, 2008
DIVISIONAL CONTROLLER Vs. MAZHARUDDIN S/O RASHIDUDDIN CHISTI	March 24, 2008
DIVISIONAL SECRETARY Vs. CHAIRMAN	November 26, 2008
DIVISIONAL SECRETARY MAHARASHTRA Vs. MOHD NAIM	November 26, 2008
DIVISIONAL SOCIAL WELFARE OFFICER Vs. NARAYAN DINKAR GOKHALE	August 8, 2008
DIVISIONAL SOCIAL WELFARE OFFICER Vs. ACCOUNTANT GENERAL	August 8, 2008
DNYAN SANWARDHAN MANDAL Vs. SURESH S/O NAMDEO KUMBHALE	August 20, 2008
DNYANDEO S O GANPATI SONVANE Vs. EXECUTIVE ENGINEER SARVAJANIK BANDKAM VIBHAG	June 10, 2008
DNYANDEO S OF O UATTAMRAO DHANDAR Vs. HEAD MASTER	January 16, 2008
DNYANESHWAR BHALCHANDRA JAMDADE Vs. KUMAR BABU SINAMWANE	December 19, 2008
DNYANESHWAR DEORAM PATIL Vs. STATE OF MAHARASHTRA	April 21, 2008
DNYANESHWAR SHANKAR SALUNKHE Vs. EXECUTIVE DIRECTOR	March 27, 2008
DNYANOBA SAKHARAM VIKHE Vs. STATE OF MAHARASTRA	August 14, 2008
DNYANU DADU PATIL Vs. SHRIPATI DADU PATIL	April 29, 2008
DOCKYARD EMPLOYEES Vs. MAZGAON DOCK LTD	December 12, 2008
DONGAR SHANKARLAL SONAWANE Vs. STATE OF MAHARASHTRA	March 19, 2008
DR (SMT ) HIRABAI ATMARAM BORKER Vs. STATE OF GOA THROUGH THE CHIEF SECRETARY	September 5, 2008
DRAUPADABAI WD/O CHANDRAKANT JAWANJAL Vs. PRITAMDAS S/O MATTUMAL JESWANI	August 7, 2008
DROPADABAI BABU AADE Vs. STATE OF MAHARASHTRA	October 22, 2008
DSL ENTERPRISES PVT LTD Vs. COMMISSIONER OF C EX & CUS , NASIK	September 16, 2008
DULCINA FERNANDES Vs. JOAQUIM XAVIER CRUZ	November 14, 2008
DURGAPRASAD SHIVDARSHAN BEN Vs. STATE OF MAHARASHTRA	February 4, 2008
DURYODHAN CHAITU MESHRAM Vs. STATE OF MAHARASHTRA	December 17, 2008
DWARKADAS BANDULAL AGRAWAL Vs. STATE OF MAHARASHTRA	September 11, 2008
DY COLLECTOR Vs. RAMAKANT R PAINGUINKAR	November 13, 2008
E LESLIE AND CO Vs. VAIVIDHYA PRINT CRAFTS	June 17, 2008
E VENTURES CAPITAL PTE LTD Vs. MINISTRY OF CORPORATE AFFAIRS	January 31, 2008
EASTERN SHIPCHANDLERS PVT LTD Vs. MUMBAI KAMGAR SABHA	April 1, 2008
EDUCATION OFFICER (PRIMARY) Vs. YADAV S/O SHANKARRAO AMRUTE & ORS	April 1, 2008
EKNATH DALPAT NAVGIRE Vs. STATE OF MAHARASHTRA	April 9, 2008
EKNATHBUWA GYANOBA BHARATI Vs. SHESHABAI LAXMAN BUWA	September 18, 2008
ELECTRONIC & ENGINEERING CO Vs. ENGINEERING & METAL WORKERS UNICON (AITOC)	April 9, 2008
ELECTROPNEUMATICS AND HYDRAULICS INDIA PVT LTD Vs. BHARATIYA KAMGAR KARMCHARI MAHASANGH	April 15, 2008
ELLAHEM NENSEY Vs. MOHAMMED NENSEY	May 6, 2008
ELLORA PAPER MILLS LTD Vs. YAMUNABAI NARAYAN TUMSARE	August 27, 2008
EMKAY EXPORTS Vs. MADHUSUDAN SHRIKRISHNA	June 26, 2008
EMM LIBAS PVT LTD Vs. ADDITIONAL COLLECTOR OF CUSTOMS, MUMBAI	September 29, 2008
EMPEEGEE PORTFOLIO Vs. SHARADA NAVINCHANDRA	December 4, 2008
EMPLOYEES STATE INSURANCE CORPORATION Vs. H FILLUNGER AND CO PVT LTD	September 1, 2008
EMPLOYEES STATE INSURANCE CORPORATION Vs. VIJAY CHANDRAKANT MANDAVGAVE	August 19, 2008
EMPLOYEES STATE INSURANCE CORPORATION Vs. DATTA DIGAMBER SHAHAKARI VAHTUK KAMGAR SANSTHA LTD	February 7, 2008
EMPLOYEES STATE INSURANCE CORPORATION Vs. MODERN POTTERIES INDUSTRIES	February 27, 2008
EMPLOYEES STATE INSURANCE CORPORATION PUNE Vs. FORCE MOTORS LTD	January 7, 2008
EPC INDUSTRIE LTD Vs. STATE OF MAHARASHTRA	June 27, 2008
EQUBALBEGUM SK AHMED Vs. ABDUL RAHIM FATEH MOHAMMAD	September 19, 2008
ESHWARLAL S OF O KARUJI THAWARE Vs. KRUSHNA S OF O WASUDEO AMBEKAR	January 16, 2008
ESIC Vs. SHIVRAJ	April 24, 2008
ESSAR SHIPPING LTD Vs. R C COASTAL EXPORTS PVT LTD	September 2, 2008
ESTEEM PROPERTIES PVT LTD Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI	November 10, 2008
EUGENE PINTO Vs. RITA CYNTHIA PINTO	September 15, 2008
EVAN NORONHA Vs. LLOYD JOSEPH SIQUEIRA	September 15, 2008
EVANS FRASER (INDIA) LIMITED Vs. TRIG DETECTIVES PRIVATE LIMITED	April 4, 2008
EVERREADY INVESTMENT PVT LTD Vs. SURESH ENTERPRISES	June 11, 2008
EXCISE PUNE III COMMISSIONERATE Vs. CUMMINS INDIA LIMITED	July 23, 2008
EXECUTIVE DIRECTOR Vs. MANISH S/O DHARSHI PARMAR	April 4, 2008
EXECUTIVE ENGINEER Vs. VISHWAMBHAR G WANKAR	January 23, 2008
EXECUTIVE ENGINEER Vs. STATE OF MAHARASHTRA	February 5, 2008
EXECUTIVE ENGINEER Vs. MADHUKAR BAPURAO BHAGAT	February 27, 2008
EXECUTIVE ENGINEER Vs. MUKUND ASHOKRAO SHEWALE	August 7, 2008
EXECUTIVE ENGINEER Vs. PRAKASH GAJANAN	September 30, 2008
EXECUTIVE ENGINEER Vs. AFSARIBEGUM W/O AHMEDHUSSAIN	August 11, 2008
EXECUTIVE ENGINEER Vs. COMMUNIDADE OF MARGAO THROUGH ITS ATTORNEY	December 17, 2008
EXECUTIVE ENGINEER Vs. RAISABANOO ABDUL RAHUF	March 26, 2008
EXECUTIVE ENGINEER M I ZILLA PARISHAD BHANDARA Vs. SATPAL PURANDAL PARDHI	October 15, 2008
EXECUTIVE ENGINEER MINOR IRRIGATION DIVISION Vs. MAINABAI	February 18, 2008
EXECUTIVE ENGINEER P W D VI Vs. ANTONIO ALMEIDA	February 20, 2008
FACRUNNISSA BI ALIAS COIRUNNISSAB Vs. MUMTAZ BI W O SHAIKH	October 14, 2008
FAIRMOUNT TEXTILE INDIA PVT LTD Vs. MUNICIPAL CORPN	November 19, 2008
FAKIRA ZANGOJI BAWANE Vs. KHUDEJABI W/O EHSANALI	February 29, 2008
FAKIRCHAND KISANJI PAONIKAR Vs. RAJARAM NARAYAN TANPILLEWAR	February 7, 2008
FALARI CONSTRUCTIONS Vs. MARIA AUREA M C D GAMA SOUZA PINTO	April 25, 2008
FALI PIROZSHAH BOMANJI Vs. UNION OF INDIA	March 14, 2008
FAROOK MOHAMMED Vs. COMMISSIONER OF POLICE	December 18, 2008
FATESINH M CHAUHAN Vs. ADMINISTRATOR OF DADRA AND NAGAR HAVELI	January 24, 2008
FEDERATION OF ALL INDIA HIRE PURCHASE FINANCIERS Vs. UNION OF INDIA	August 12, 2008
FEHMIDA ABUBAKAR VARAKAYA Vs. STATE OF MAHARASHTRA	September 4, 2008
FERDINANT ALOYSUIS F MIRANDA Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY	April 28, 2008
FGP LTD Vs. CIT	June 26, 2008
FIELD MINING AND ISPAT LTD Vs. GOVIND DAS S/O GOVERDHAN DAS DAGA	August 12, 2008
FIRE PROTECTION SYSTEMS Vs. PANJAK CHAMPAKLAL GANDHI	June 2, 2008
FIROZ Vs. STATE OF MAHARASHTRA	December 1, 2008
FLEMINGO DUTY-FREE SHOP PVT LTD Vs. UNION OF INDIA	June 5, 2008
FORCE MOTORS LIMITED Vs. SHRIKRISNA SHIVRAM TUNGAR	March 11, 2008
FORCE MOTORS LIMITED Vs. POONA EXPLOYEES UNION	November 26, 2008
FORESHORE CO-OPERATIVE HOUSING SOCIETY LIMITED Vs. PRAVEEN D DESAI	October 17, 2008
FORWAD FINANCIAL SERVICES LTD Vs. PRIMUS CHEMICALS LTD	October 15, 2008
FRANCIS BENNADIC D SOUZA Vs. ANDREW ALIAS JAIRSON	July 1, 2008
FRANCIS MILTON KEVIN NORONHA Vs. ALOMA ANA GOMES	February 20, 2008
FRANCIS XAVIER LOBO Vs. AUGUSTINE PEREIRA	July 2, 2008
FRANCISCO D LUIS Vs. DIRECTOR, BOARD OF SECONDARY AND HIGHER SECONDARY EDUCATION AND THE STATE OF MAHARASHTRA	August 25, 2008
FRANCISCO D LUIS Vs. DIRECTOR BOARD OF SECONDARY AND HIGHER SECONDARY EDUCATION	September 26, 2008
FRANCISCO D LUTS Vs. SATTE OF MAHARASHTRA	August 25, 2008
FRANCISCO XAVIER JACQUES Vs. SEBASTIAO FERRAO ALIAS SEBY FERRAO	June 6, 2008
FRANSISCO D LUIS Vs. STATE OF MAHARASHTRA	August 20, 2008
FRANSISCO D LUIS Vs. STATE OF MAHARASHTRA	August 1, 2008
FRIENDS COOPERATIVE HOUSING SOCIETY Vs. NAGPUR IMPROVEMENT TRUST	August 29, 2008
FRIENDS COOPERATIVE HOUSING SOCIETY LIMITED AND ORS Vs. ASIT MULTI PURPOSE ASSOCIATION & ORS	August 29, 2008
FULCHAND BIHARILALA Vs. STATE OF MAHARASHTRA	March 7, 2008
FULKARBAI W/O RATANSINGH RAJPUT Vs. RAMESHWAR S/O MAHADEO GHOPE	February 14, 2008
G H R EDUCATION FOUNDATION SOCIETY Vs. STATE OF MAHARASHTRA	September 24, 2008
G KPANDE Vs. INTERNATIONAL AIRPORT AUTHORITY OF INDIA	September 24, 2008
G N GHORPADE Vs. STATE OF MAHARASHTRA	April 4, 2008
G PRATIBHA RAGHURAM Vs. UNION OF INDIA	July 25, 2008
G V IYENGAR Vs. A R SAMPATHKUMAR	February 29, 2008
GAFOOR LAL PATEL Vs. EXECUTIVE DIRECTOR	March 27, 2008
GAFRYA THEDA BARELA Vs. STATE OF MAHARASHTRA	June 24, 2008
GAGADHAR S/O POSHETTI MAMOD Vs. CHEDULED TRIBE CASTE CERTIFICATE VERIFICATION COMMITTEE	January 31, 2008
GAHENABAI WD/O DAULATRAO UIKE Vs. GANPATRAO S/O SHANKARRAO DHAWAN	April 17, 2008
GAJABAI WD/O KONDU NANAVRE AND ORS Vs. TANBA S/O JANBA BAWANE	January 31, 2008
GAJANAN BHAURAO WAGHMARE Vs. STATE OF MAHARASHTRA	April 2, 2008
GAJANAN EKNATH MARATHE Vs. STATE OF MAHARASHTRA	April 25, 2008
GAJANAN EKNATH MURLE Vs. STATE OF MAHARASHTRA	February 16, 2008
GAJANAN KISAN KOLI Vs. RAJSHREE ABRASIVES PVT LTD	August 13, 2008
GAJANAN MAHADEO KULKARNI Vs. STATE OF MAHARASHTRA	December 4, 2008
GAJANAN MAHARAJ SANSTHAN Vs. REGIONAL PROVIDENT FUND COMMISSIONER	August 27, 2008
GAJANAN PARSHURAM Vs. MAHATMA JYOTIRAO	October 10, 2008
GAJANAN S/O GANPAT RAKHONDE (MALI) Vs. SHANTABAI W/O GANPAT BAND	February 13, 2008
GAJANAN WAMAN CHIKHALE Vs. RAMDAS BAKARAM THOMBRE	March 3, 2008
GAJANAN WASUDEO GAWADE Vs. STATE OF MAHARASHTRA	February 22, 2008
GAJENDRA SOLAO Vs. STATE	April 23, 2008
GAJUDDIN AKBAR Vs. NISAKA ENGINEERING P LTD	September 24, 2008
GAL OFFSHORE SERVICES LTD Vs. COMMISSIONER OF INCOME TAX	November 17, 2008
GALORE INTERNATIONAL PROJECT PVT LTD Vs. CONDEQUIP ENGINEERING (INDIA) LTD	February 6, 2008
GAMPU S/O BAPURAO INDRALE Vs. UTTAM S/O BALIRAM KASALE	May 5, 2008
GANBA GANPAT RAUT Vs. STATE OF MAHARASHTRA	April 10, 2008
GANDHI BHUVAN CO-OPERATIVE HOUSING SOCIETY LTD Vs. RAJ DOSHI EXPORTS PVT LTD	April 30, 2008
GANESH Vs. STATE OF MAHARASHTRA	March 14, 2008
GANESH ASHOK NARHARI Vs. STATE OF MAHARASHTRA	June 19, 2008
GANESH BENZOPLAST LTD Vs. BOARD OF TRUSTEES	September 19, 2008
GANESH GIRISH PADE Vs. STATE OF MAHARASHTRA	February 22, 2008
GANESH NAMDEO VARAD Vs. STATE OF MAHARASHTRA	November 21, 2008
GANESH S OF O MADHAVRAO TEMBHARE Vs. SK ZAMIR SK AINU	January 24, 2008
GANESH S/O NATHUJI WASNIK Vs. BRIJRAJ SWARUP BHATNAGAR	November 27, 2008
GANESH S/O PARMESHWAR GOSALWAD Vs. MANOHAR S/O LAXMAN GOSALWAD	January 17, 2008
GANESH YUVRAJ TAYADE Vs. STATE OF MAHARASHTRA	February 21, 2008
GANESHLAL HIRALAL KARWA Vs. STATE OF MAHARASHTRA	February 8, 2008
GANESHMAL VIRCHAND SONIGARA Vs. RAHIMUTHI ALLARKHU BAKRASAB & ORS	February 25, 2008
GANGABAI GOPALDAS MOHTA Vs. STATE OF MAHARASHTRA	December 1, 2008
GANGABAI GOPALDAS MOHTA Vs. STATE OF MAHARASHTRA	December 8, 2008
GANGABAI GOPALDAS MOHTA Vs. STATE OF MAHARASHTRA	November 18, 2008
GANGADHAR ALIAS DEWAJI S O GOVINDA PARAYE Vs. VASANT CLAIMING TO BE	June 17, 2008
GANGADHAR MAHAJAN PUPALE Vs. STATE OF MAHARASHTRA	April 23, 2008
GANGADHAR PANDHARI HARDE Vs. UTTAM PANDHARI HARDE	January 14, 2008
GANGADHAR S/O TULSHIRAM KAWALE Vs. DEPUTY PERSONNEL MANAGER	August 13, 2008
GANGADHAR VITHAL KALE Vs. SHYAMLAL BHIKCHAND RATHOD	November 26, 2008
GANGAPUR SAHAKARI SAKHAR KARKHANA LTD Vs. UNION OF INDIA	August 19, 2008
GANGARAM NAGORAO NARWAD Vs. STATE OF MAHARASHTRA	February 12, 2008
GANGU SURYABHAN JADHAV Vs. STATE OF MAHARASHTRA	April 1, 2008
GANGUBAI GANPATI MENKUDALE Vs. VANAPPA SHEKAPPA MANG	November 24, 2008
GANGUBAI W/O MAHADEORAO MANEKAR Vs. BHIMRAO S/O VITHOBAJI WANDE	March 11, 2008
GANNON DUNKERLEY & CO LTD Vs. UNION OF INDIA	January 11, 2008
GANPAT PANDURANG GHONGADE Vs. NIVRUTTI PANDURANG GHONGADE	March 14, 2008
GANPAT SARASWAT Vs. PRINCIPAL, VIKAS HIGH SCHOOL AND JR COLLEGE	August 11, 2008
GANPATI YADAORAO KUMBHARE Vs. SOUTHERN NAGPUR CO-OPERATIVE HOUSING SOCIETY LTD	January 15, 2008
GANPATI ZILLA KRISHI Vs. A S LAHOTI FAMILY	September 29, 2008
GARWARE WALL REPES LTD Vs. A I CHOPRA ENGINEERS AND CONTRACTORS	December 18, 2008
GAURAV PRAMOD DIXIT Vs. GITALI GAURAV DIXIT	August 29, 2008
GAURISHANKAR GOVARDHANDAS TODI Vs. EVERSHINE HOMES PVT LTD	December 10, 2008
GAURISHANKAR KREEDA MANDAL Vs. MUNICIPAL CORPN	October 17, 2008
GAURISHANKAR KREEDA MANDAL Vs. ANIL VEDVYAS GALGALI	October 17, 2008
GAUTAM CHAND CHOPDA Vs. MAHENDRAKUMAR PUKHRAJ KOTHARI	July 22, 2008
GAUTAM MAROTI WANKHEDE Vs. STATE OF MAHARASHTRA	August 12, 2008
GAUTAM MOTIRAM NAIK Vs. S P S EDUCATION SOCIETY	April 30, 2008
GAUTAM S/O MANGRUJI SHAMBHARKAR Vs. NAGPUR MUNICIPAL CORPORATION THROUGH ITS COMMISSIONER	August 26, 2008
GAYABAI MAROTI BODADKAR Vs. NAMDEO DAJIBA JUNGHARI	August 6, 2008
GAYABAI SAKHARAM JAMBHULKAR Vs. GOPAL SAKHARAM JAMBHULKAR	February 13, 2008
GAYABAI W/O BALIRAM KATE Vs. GOVINDRAO S/O RANGRAO KATE	August 5, 2008
GAYABAI W/O DYANDEO WAVTALIKAR Vs. PRALHAD NARAYAN NIMKARDE	August 28, 2008
GEENU RAKESH KHURANA Vs. BADJATE AND COMPANY	May 2, 2008
GEETA MARINE SERVICES PVT LTD Vs. STATE	September 22, 2008
GEETA N SHIVDASANI Vs. NIRAJ T SHARMA	October 21, 2008
GEETA NAVIN SHAH AND ORS Vs. APPROPRIATE AUTHORITY AND ORS	June 4, 2008
GEETABAI MADHAVRAO LOKHANDE Vs. MADHAVRAO MARUTI LOKHANDE	November 27, 2008
GENDARAM ASARAM PANDE Vs. STATE OF MAHARASHTRA	August 7, 2008
GENERAL LABOUR UNION (RED FLAG) Vs. KANAK INDUSTRIES	August 6, 2008
GENERAL MANAGER Vs. RAMDAS CONSTRUCTION COMPANY	September 18, 2008
GENERAL SECRETARY Vs. DIRECTOR SOICIAL FORESTRY	December 1, 2008
GENERAL SECRETARY Vs. GENERAL MANAGER	July 7, 2008
GENU BHIVAJI RAO Vs. SPECIAL LAND ACQUISITION OFFICER	January 31, 2008
GERMAN REMEDIES MUMBAI Vs. R D LOTIKAR	April 21, 2008
GHANSHYAM MULCHAND KESHWANI Vs. STATE OF MAHARASHTRA	January 7, 2008
GHANSHYAM NEWANDRAM PARWANI Vs. NANALAL NAGARDAS VORA	August 29, 2008
GHANSHYAM RAMCHANDRA PATIL Vs. STATE OF MAHARASHTRA	February 21, 2008
GHANSHYAM S O VITHAL GARJE Vs. STATE OF MAHARASHTRA	August 5, 2008
GHANSHYAM S/O GANPATI THAKRE Vs. SUMAN W/O GHANSHYAM THAKRE	April 3, 2008
GHARDA CHEMICALS LTD Vs. STATE OF MAHARASTRA	March 14, 2008
GHASIRAM KANHAYALAL SOLANKI Vs. UNION OF INDIA	December 10, 2008
GHYANCHAND LALCHAND Vs. MUNICIPAL CORPORATION	August 29, 2008
GIBLO MORTO NAIK GAONKAR Vs. KISNARAJ VITHAL GAONKAR	April 18, 2008
GILDA FINANCE & INVESTMENT LTD Vs. NATENCO WIND POWER PVT LTD	November 14, 2008
GIRDHARI MOHANPRASAD KAITHWAS Vs. STATE OF MAHARASHTRA	March 10, 2008
GIRISH Vs. STATE OF MAHARASHTRA	March 26, 2008
GIRISH KANAIYALAL MUNSHI Vs. SUDHA GIRISH MUNSHI	May 6, 2008
GIRISH MANUBHAI PAREKH Vs. CONTINENTAL STEEL CORPORATION	October 10, 2008
GLAXO SMITHKLINE PHARMACEUTICALS Vs. ABHAY RAJ JAIN	August 12, 2008
GLOBAL OFFSHORE INTERNATIONAL LIMITED Vs. OIL AND NATURAL GAS CORPORATION LIMITED	May 6, 2008
GOA ANTIBIOTICS AND PHARMACEUTICALS LTD Vs. R K CHAWLA	August 12, 2008
GOA FOUNDATION Vs. RAMESH HOTELS AND RESORTS PVT LTD	August 8, 2008
GOA FOUNDATION THROUGH ITS SECRETARY DR. CLAUSE ALVARES Vs. STATE OF GOA THROUGH ITS CHIEF SECRETARY	August 20, 2008
GOA HOUSING BOARD Vs. PANDURANG V SAWANT	April 16, 2008
GOA HOUSING BOARD Vs. MADAN WAMAN CHODANKAR	June 9, 2008
GOA POST TELEGRAPHS Vs. REGISTRAR OF CO OPERATIVE	November 14, 2008
GOA TOURISM DEVELOPMENT CORPORATION EMPLOYEES UNION THROUGH ITS PRESIDENT Vs. GOA TOURISM DEVELOPMENT CORPORATION LIMITED THROUGH ITS MANAGING DIRECTOR	August 29, 2008
GOA TOURISM DEVELOPMENT CORPORATION LTD Vs. REGIONAL PROVIDENT FUND COMMISSIONER	January 31, 2008
GOBIND BUILDERS AND DEVELOPERS Vs. INCOME TAX SETTLEMENT COMMISSION	March 4, 2008
GODAVARI MARATHWADA PATBANDHARE VIKAS MAHAMANDAL Vs. STATE OF MAHARASHTRA	October 16, 2008
GODAVARIBAI WD/O KRISHNAJI PADRE Vs. STATE OF MAHARASHTRA	August 25, 2008
GOENCA RESORTS PVT LTD Vs. MAHARASHTRA STATE FINANCIAL CORPORATION	August 7, 2008
GOKUL MUKUNDRAO KARPE Vs. RATANHARI SAMBHAJI BHATANE	December 19, 2008
GOKULDAS KASHINATH NAIK Vs. KISHORE SADA NAIK	February 8, 2008
GOKULSING JALAMSING Vs. JULALSINGH FATTESING	September 15, 2008
GOLDGEM OVERSEAS Vs. FLAWLESS DIAMOND (INDIA) LTD.	December 19, 2008
GOPAL BALAJI PRABHU Vs. BABUSO KUSDO NAIK	October 7, 2008
GOPAL BALAJI PRABHU KONKAR Vs. BABUSO KUSDO NAIK	October 21, 2008
GOPAL GLASS WORKS LIMITED Vs. UNION OF INDIA	March 13, 2008
GOPAL GOVIND GHARAT Vs. STATE OF MAHARASHTRA	February 7, 2008
GOPAL LAL SARDA Vs. UNION OF INDIA	October 20, 2008
GOPAL PAL Vs. GOA TOURISM DEVELOPMENT CORPORATION LIMITED, THROUGH ITS MANAGING DIRECTOR	December 18, 2008
GOPAL RAMDAS CHAUDHARI Vs. M S E B DEEPNAGAR	August 4, 2008
GOPAL RAMVILAS GATTANI Vs. SHESHRAO PUNDLIK HIVARKAR	June 6, 2008
GOPAL S/O HARIBHAU AMLE Vs. EXECUTIVE ENGINEER	August 14, 2008
GOPAL S/O SUPAL DALVI Vs. STATE OF MAHARASHTRA	January 30, 2008
GOPAL S/O VITHALRAO BAGADE Vs. SUMANT S/O GANPATRAO BAGADE	February 16, 2008
GOPAL SAKHARAM JAMBHULKAR Vs. GAYABAI WD/O SAKHARAM JAMBHULKAR	February 13, 2008
GOPAL SHERSINGH Vs. STATE OF MAHARASHTRA	September 1, 2008
GOPAL SHIVVALLABHDAS CHANDAK Vs. MADHUKAR KISANRAO KOLHE	September 5, 2008
GOPALDAS MATHURADAS SARDA Vs. RAMESHWARDAS MATHURDAS SARDA	February 1, 2008
GOPALRAO S/O BALIRAMJI GULHANE Vs. STATE OF MAHARASHTRA	August 26, 2008
GOPE BAHRANI Vs. STATE OF MAHARASHTRA	May 2, 2008
GOPIKA CHANDRABHUSHAN SARAN Vs. XLO INDIA LTD.	April 29, 2008
GOPIKISHAN Vs. STATE OF MAHARASHTRA	September 15, 2008
GORAKH S/O CHANNAPPA LATURE Vs. KANTABAI W/O RAM KAMBLE	April 28, 2008
GORAKH S/O MAHADU GADKAR Vs. STATE OF MAHARASHTRA	March 14, 2008
GORAKH S/O NAMDEO GHUGE Vs. STATE OF MAHARASHTRA	February 16, 2008
GOTIRAM PAPA JAWALE Vs. CHIEF OFFICER YEOLA NAGAR PALIKA	November 20, 2008
GOUS MOHAMMAD KHAN DURRANI S/O AKBAR KHAN DURRANI SAHEB AND ORS Vs. STATE OF MAHARASHTRA	May 6, 2008
GOVERNER DAGDU KALE Vs. STATE OF MAHARASHTRA	April 16, 2008
GOVIND Vs. DATTATRAYA	March 26, 2008
GOVIND BHARAT KALE Vs. STATE OF MAHARASHTRA	August 4, 2008
GOVIND MADHAV UPASE Vs. DATTATRAYA MADHAV HABBU	April 22, 2008
GOVIND RAMNIVAS CHANDAK Vs. STATE OF MAHARASHTRA	February 18, 2008
GOVIND S O MANOHAR JADHAV Vs. RUKHMINIBAI W O MANOHAR JADHAV	April 21, 2008
GOVIND VISHWANATH BANSODE Vs. MANIKA GANGARAM BANSODE	July 24, 2008
GOVINDA S/O NARAYAN GUNAJAL Vs. STATE OF MAHARASHTRA	March 12, 2008
GOVINDA SON OF PANDURANG DADHE Vs. WESTERN COALFIELDS LIMITED	August 20, 2008
GOVINDBHAI BHAWANJIBHAI CHAWHAN Vs. MUNICIPAL COUNCIL	February 7, 2008
GOVINDRAO PARASHRAM PARE Vs. ANUSAYABAI W/O VISHNUPANT PANDIT	February 15, 2008
GOVINDRAO SHANKARRAO REDDY Vs. RUKMANIBAI VITHAL REDDY	September 4, 2008
GOWARDHANDAS LAXMANDAS Vs. STATE OF MAHARASHTRA	June 24, 2008
GRAM VIKAS SEVA MANDAL Vs. SALUNKE MADHUKAR DAYARAM	January 24, 2008
GRAM VIKAS SEVA MANDAL Vs. DEORE RANJANA WANJI	February 1, 2008
GRAMIN UDDHAR SOCIETY Vs. GOPAL DAMDUJI SHELWATKAR	April 7, 2008
GRAMODYOGIC SHIKSHAN MANDAL Vs. STATE OF MAHARASHTRA	March 12, 2008
GTC INDUSTRIES LIMITED Vs. COASTAL ROADWAYS LIMITED	December 17, 2008
GTC INDUSTRIES LTD Vs. SOMA PAPERS & INDUSTRIES LIMITED	April 1, 2008
GUJARAT ROPE FACTORY Vs. SHAMRAO PANDURANG MOGARE	August 11, 2008
GULAB DASTAGIR PATIL Vs. EXECUTIVE DIRECTOR	March 27, 2008
GULAB MARUTI AMBEKAR AND ORS Vs. CHANDRASHEKHAR MADHUKAR TIKHE AND ORS	November 19, 2008
GULABBAI GOPALDAS GUJRATI Vs. UNION OF INDIA	July 9, 2008
GULABCHAND S/O KHAJINRAM PANJABI Vs. STATE OF MAHARASHTRA	May 2, 2008
GULABRAO Vs. VIMLABAI	April 24, 2008
GULABRAO GANGARAM ASHTANKAR Vs. NAGPUR IMPROVEMENT TRUST	February 5, 2008
GULABRAO NAMDEORAO PUND Vs. STATE OF MAHARASHTRA	March 10, 2008
GULABRAO S/O SAKHARAMJI KURWADE Vs. STATE OF MAHARASHTRA	April 21, 2008
GULABSING S/O FATESING VASAVE Vs. STATE OF MAHARASHTRA	March 4, 2008
GULAM MOHD KABIR MOHD MIR ALIAS GULMIR Vs. STATE OF MAHARASHTRA	January 10, 2008
GULAM YUNUS GULAM RASUL Vs. STATE OF MAHARASHTRA	February 27, 2008
GULF OIL CORPN LTD Vs. UNION OF INDIA	February 17, 2008
GULF OIL CORPORATION LTD Vs. UNION OF INDIA	January 17, 2008
GULSHAN W/O HASAN MUJAWAR Vs. SIKANDAR TAJUDDIN MUJAWAR	May 2, 2008
GUNA KRISHNA GAUNS Vs. ANTONIO JOAO BRAGANZA	December 15, 2008
GUNDERAO SAMBHAJI KAKDE Vs. RAMCHANDRA SADASHIO KAKDE	April 21, 2008
GUNDU VISHNU CHANDAM Vs. BEEJ GUNAN ADHIKARI	January 15, 2008
GUNNEBO INDIA Vs. GOVERNMENT LABOUR OFFICER AND SECRETARY METAL EXCLUDING IRON AND STEEL AND PAPER MARKETS AND SHOPS MATHADI LABOUR BOARD	September 1, 2008
GURMEET Vs. RENUSINGH	June 26, 2008
GURMEET SURJITSINGH ASLA Vs. RENUSINGH JOGISINGH	June 6, 2008
GURNATH RANGNATH MALI Vs. ARUN NAGORAO POTDAR	October 7, 2008
GURU DATT ENTERPRISES Vs. SUNFLAG IRON & STEEL COMPANY LTD	April 16, 2008
GURUMITSINGH BHADURSINGH TAK Vs. STATE OF MAHARASHTRA	March 28, 2008
GURUVINDER SINGH Vs. STATE	April 23, 2008
GYANENDRA S N SINGH Vs. STATE OF MAHARASHTRA	January 30, 2008
H K TANEJA Vs. BIPIN GANATRA	December 17, 2008
H N RAI Vs. AJAY MOHAN	July 11, 2008
HABIBUDDIN S/O AHMEDODDIN QUADRI Vs. STATE OF MAHARASHTRA	May 5, 2008
HABIBUDDIN SADRUDDIN Vs. AMIRBI SHUJAUDDIN INAMDAR	October 16, 2008
HAFIZUR RAHAMAN Vs. UNION OF INDIA	January 17, 2008
HAJARAT LALASO PATEL Vs. EXECUTIVE DIRECTOR	March 27, 2008
HAKIM S/O BAHAUDDIN Vs. SHAIKH HABIB S/O SK AMEER	January 14, 2008
HALIMABI WD/O SK HAIDAR Vs. DHONDU S/O MAHADU GHATTE	February 28, 2008
HAMIDA BI D/O MOHAMMAD HUSSAIN Vs. ABDUL RAHIM S/O ABDUL KARIM	April 11, 2008
HAMJEKHAN GULA MUJAWAR Vs. JAYDEEP BABURAO PATIL	August 12, 2008
HANDMADE PAPER PRODUCTION MARKETING AND TRAINING CENTER Vs. SURESH BHAURAO VASAKE R/O MAGANWADI QUARTER & ORS	August 25, 2008
HANEEF S/O ABDUL RAHMAN Vs. NAWAJ S/O DADA	August 6, 2008
HANIFSHA BABA DARGA Vs. SALIMKHAN KARIMKHAN	October 7, 2008
HANMANTRAO SAWALARAM TAGADE Vs. STATE OF MAHARASHTRA	August 11, 2008
HANSRAJ ARJUN PATEL Vs. STATE OF MAHARASHTRA THROUGH ITS SECRETARY	August 19, 2008
HANSRAJ MADHAVJI THAKKAR Vs. APPROPRIATE AUTHORITY	June 4, 2008
HANSRAJ S OF O MAROTI PATIL Vs. SUDHA W OF O PRABHAKAR INGOLE	March 3, 2008
HANUMAN DEOSTHAN Vs. JAIWANT WASUDEO PULLARWAR	October 24, 2008
HANUMANT S/O BABURAO PAWAR Vs. STATE OF MAHARASHTRA	August 11, 2008
HANUMANTU S O HARI PIDURKAR Vs. GENERAL MANAGER WESTERN COALFIELDS LIMITED	August 8, 2008
HAPPY HOME ESTATES Vs. STATE OF MAHARASHTRA	January 17, 2008
HARAKCHAND MISIRIMAL Vs. COLLECTOR OFFICE	October 24, 2008
HARCHARANJIT SINGH THIND Vs. DEEKSA THIND	February 22, 2008
HARESH VINAYAK PATIL Vs. D SHIVANANDHAN	February 8, 2008
HARI GOVIND HATWAR Vs. STATE OF MAHARASHTRA	April 21, 2008
HARI KRISHNA MANDIR TRUST Vs. STATE OF MAHARASHTRA	September 15, 2008
HARI NINU GHODE Vs. JAGUBAI SHIVALING TAKALE	April 1, 2008
HARIBAI BABURAO Vs. RAYAT SHIKSHAN	September 19, 2008
HARIBHAU GULABRAO NAKSHANE Vs. VINAYAK RAMCHANDRA KSHIRSAGAR	August 27, 2008
HARIBHAU S/O KISAN KHANDARE Vs. STATE OF MAHARASHTRA	August 26, 2008
HARIGANGA ALLOYS STEEL LTD. Vs. STATE	October 24, 2008
HARIHAR SON OF GOPALRAO SAYANKAR Vs. NALINI WIFE OF CHANDRAKANT JOSHI & ORS	January 23, 2008
HARIKISHAN S/O BALKISHAN MUNDADA Vs. ANJALI W/O VISHWASRAO NARWADE	February 4, 2008
HARISCHANDRA RAMCHANDRA DHAKATE Vs. SANTOSH RAMCHANDRA PALTHE	April 3, 2008
HARISH KANAYALAL THAWANI Vs. APPROPRIATE AUTHORITY	December 1, 2008
HARISH KANAYALAL THAWANI Vs. S C PRASAD	December 1, 2008
HARISHANKAR PANDEY Vs. STATE OF MAHARASHTRA	May 5, 2008
HARISHCHANDRA S OF O MADHAVRAO DHAWADE Vs. STATE OF MAHARASHTRA	January 28, 2008
HARIYANA METALS COMPANY Vs. JEJANI UDYOG	May 5, 2008
HARJINDER SINGH BALWANT SINGH OSAN Vs. PARAMJEET SINGH S O BALWANT SINGH OSAN	October 23, 2008
HARJIT SINGH SOHAL Vs. INDIAN BANK MUMBAI	December 18, 2008
HAROLD M CARVALHO Vs. K S RAJPUT	October 8, 2008
HARSHAD S/O DWARKADAS WASTANI Vs. SHASHIBHUSHAN ARUNSING THAKUR	February 6, 2008
HARSHAWADAN BANDIVADEKAR Vs. TARAMATI HARISHCHANDRA GHANEKAR	September 16, 2008
HARSHAWADAN BANDIVADEKAR PARTNER OF S B BROTHERS DEVELOPERS AND ORS Vs. TARAMATI HARISHCHANDRA GHANEKAR AND ORS	January 11, 2008
HARSHENDU VINAYAK Vs. CHEMBAR TROMBAY EDUCATION	November 19, 2008
HARSING KEWALA RATHOD Vs. RAMJI	December 15, 2008
HASSAN ALI KHAN Vs. SETTLEMENT COMMISSION	January 28, 2008
HDFC BANK LTD Vs. STATE OF MAHARASHTRA	September 9, 2008
HDFC BANK LTD Vs. KISHORE K MEHTA	June 30, 2008
HDFC BANK LTD Vs. ASHISH SHESHMANI PANDEY	February 11, 2008
HEAD MISTREES FATIMABEVI ENGLISH SCHOOL MUMBAI Vs. MARLYN FERNADES	February 11, 2008
HEAD MISTRESS Vs. NYMPHIA PEREIRA	February 11, 2008
HEAT SHRINK TECHNOLOGIES LIMITED Vs. IIT CAPITAL SERVICES LIMITED	March 13, 2008
HEENA NARESH Vs. SARITA NANDLAL	August 27, 2008
HEMADAS PREMDAS RANBAKUDA Vs. SURAJBAI	March 13, 2008
HEMANT METKAR Vs. STATE	April 23, 2008
HEMANT OMKARNATH THAKRE Vs. STATE OF MAHARASHTRA	February 3, 2008
HEMANT S/O LAXMANRAO KADU Vs. DISTRICT SOCIAL WELFARE OFFICER	January 17, 2008
HEMANT THACKER Vs. PRASHANT KANGUTKAR	June 17, 2008
HEMENDRA RASIKLAL GHIA Vs. SUBODH MODY	October 16, 2008
HEMLATA MILIND BACCHAV ALIAS HEMLATA NIVRUTTI KAKAD Vs. STATE OF MAHARASHTRA	February 15, 2008
HEMRAJ RATIRAM Vs. COLLECTOR	November 17, 2008
HEMRAJ RATIRAM AMBULE Vs. COLLECTOR	November 18, 2008
HEMS APPARELS Vs. RASHTRIYA BANIJYA BANK	January 14, 2008
HENRIQUETA MARIA Vs. STATE OF GOA	February 27, 2008
HINDI VIDYA BHAWAN Vs. PRESIDING OFFICER, SCHOOL TRIBUNAL, MUMBAI	June 11, 2008
HINDUSTAN ANTI-BIOTICS LTD Vs. KIRLOSKAR INVESTMENT AND FINANCE LTD	August 20, 2008
HINDUSTAN COMPUTERS LTD Vs. NATTY ROSE PESSO	February 26, 2008
HINDUSTAN CONSTRUCTION CO. LTD Vs. WEALTH TAX OFFICER	January 9, 2008
HINDUSTAN DORR OLIVER LTD. Vs. P.K. KEDIA, DY. CIT	February 26, 2008
HINDUSTAN LEVER LIMITED Vs. HINDUSTAN LEVER RESEARCH CENTER EMPLOYEES UNION	April 1, 2008
HINDUSTAN LEVER LTD Vs. RAMKRISHNA BHIKSHA DUSHANE	January 25, 2008
HINDUSTAN ORGANIC CHEMICALS LTD Vs. HINDUSTAN ORGANIC CHEMICALS LTD	October 10, 2008
HINDUSTAN ORGANIC CHEMICALS LTD Vs. HINDUSTAN ORGANIC CHEMICALS LTD EMPLOYEES' UNION	October 1, 2008
HINDUSTAN PETROLEUM CORPORATION LTD Vs. SHASHIKANT GAJANAN DIGHE	April 30, 2008
HINDUSTAN UNILEVER LTD. Vs. D.A. SHELDEKAR	October 22, 2008
HINDUSTHAN ANTIBIOTICK LTD Vs. PRAMODINI ROHIDAS SUTHAR	May 2, 2008
HINDUSURYA RANA NAVYUVAK MANDAL Vs. SUPERINTENDENT OF POLICE	September 12, 2008
HINGANGHAT NAGRI SAHAKARI PATH Vs. GULAB KRUSHNAJI PIMPALSHENDE	July 1, 2008
HINGANGHAT NAGRI SAHAKARI PATH SANSTHA MARYADIT Vs. ASHOK KESHAVRAO FUKAT	March 27, 2008
HIRAL A BAXI Vs. BORIVLI EDUCATION SOCIETY	September 29, 2008
HIRALAL S O FATTECHAND GANDHE Vs. RAMDAS S O DONDBAJI CHAPALE	July 4, 2008
HIRALALA FATTECHAND GANDHE Vs. RAMDAS DONDBAJI CHAPALE	July 4, 2008
HIREN ALUMINIUM LTD Vs. UNION OF INDIA	December 18, 2008
HITESH KISHORECHAND RAITHATHA Vs. STATE OF MAHARASHTRA	August 13, 2008
HOGANAS INDIA LIMITED Vs. HOGANAS INDIA LIMITED AND IT SEQUITY SHARE-HOLDERS HOGANAS INDIA LIMITED	August 21, 2008
HONGKONG INVESTMENT CO PVT LTD Vs. ALVARO JOSE ELVINO DE BRAGANZA	December 15, 2008
HOTEL CAFE ROYAL Vs. COMMISSIONER OF POLICE	February 20, 2008
HOTEL SAHARA STAR Vs. STATE OF MAHARASHTRA	July 10, 2008
HOTOXI M PANTHAKI Vs. SERSI J SIVECHA	July 2, 2008
HOUSABAI TULSHIRAM ADHAL Vs. VILLAGE DEVELOLPMENT OFFICER	April 29, 2008
HUBRAJIBAI WD/O BADRIPRASAD GUPTA Vs. SARASWATI WD/O BABULAL SHARMA	February 8, 2008
HUMAYUN DHANRAJGIR Vs. EZRA ABOODY	April 23, 2008
I C I C I LIMITED Vs. HICO PRODUCTS LTD	July 3, 2008
I H A SAYEED Vs. BEST UNDERTAKING	November 11, 2008
I T C LTD Vs. RAMESH NAYAK	May 5, 2008
IBRAR MUIOS KHAN Vs. STATE OF MAHARASHTRA	June 18, 2008
ICICI BANK LTD Vs. TATA INTERNATIONAL LTD	April 10, 2008
ICICI BANK LTD. Vs. SUNDARAM MULTI PAP LTD.	September 15, 2008
ICICI GENERAL INSURANCE CO LTD Vs. RANSINGH DADLA PAWRA	June 19, 2008
IDEA CELLULAR LTD., A COMPANY INCORPORATED UNDER THE PROVISIONS OF THE COMPANIES ACT, 1956 Vs. THE DEPUTY COMMISSIONER OF INCOME TAX, RANGE 3(2)	February 13, 2008
ILARIO AGOSTINHO MENEZES Vs. STATE OF GOA	March 10, 2008
IMAM S/O ALLABHAKASH ATTAR Vs. MUSTAQEEM S/O HAKHEKULLA QURESHI	August 27, 2008
IMRAN AHMED RAFIQ AHMED Vs. SAYYED MUNIR NAVAB	June 9, 2008
IMRAN MEHANDI Vs. STATE OF MAHARASHTRA	May 5, 2008
IMTIYAZ HUSSAIN MUMTIYAZ SHEIKH Vs. STATE OF MAHARASHTRA	May 2, 2008
INDEC EQUIPMENT PRIVATE LTD Vs. SARAF ENTERPRISES	May 6, 2008
INDIA VALUE FUND ADVISORS P. LTD. Vs. STATE	December 19, 2008
INDIAN BANK Vs. BABA SAKHARAM KHARBADE	February 13, 2008
INDIAN EXPRESS NEWSPAPERS (BOMBAY) (P) LTD Vs. UNION OF INDIA	January 8, 2008
INDIAN HUME PIPE CO. LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	August 22, 2008
INDIAN NATIONAL SHIPOWNERS ASSOCIATION Vs. UNION OF INDIA	December 11, 2008
INDIAN OIL CORPORATION LTD Vs. VIJAY SHRIDHAR ALASI	April 10, 2008
INDIAN OVERSEAS BANK Vs. KASHMAN ENERTECH PRIVATE LIMITED (IN LIQUIDATION)	April 16, 2008
INDIAN SMELTING AND REFINING CO. LTD. Vs. SARVA SHRAMIK SANGH	October 13, 2008
INDIANA GRATINGS PRIVATE LIMITED Vs. ANAND UDYOG FABRICATORS PRIVATE LIMITED	June 26, 2008
INDIRA CHETAN PURI Vs. LIC OF INDIA WESTERN ZONAL OFFICE	September 9, 2008
INDIRA VIJAY BADHE AND ORS Vs. MANGALSINGH BHIKAMSINGH RAJPUT	April 7, 2008
INDORAMA SYNTHETICS INDIA LTD. Vs. VIJAY	November 20, 2008
INDRARAJ DASHARATH SAPAKALE Vs. STATE OF MAHARASHTRA	July 2, 2008
INDU PATEL Vs. JAYA PARMANAND PATEL	January 10, 2008
INDUSIND BANK LTD Vs. STATE OF MAHARASHTRA	April 22, 2008
INFOMEDIA INDIA LTD Vs. TATA PRESS EMPLOYEES	February 28, 2008
INFORMEDIA INDIA LTD Vs. TATA PRESS EMPLOYEES UNION	February 6, 2008
ING VYSYA BANK LIMITED Vs. MODERN INDIA LIMITED	January 30, 2008
INTELLIGENCE SECURITY GUARDS SERVICES Vs. RAMRAO VITHALRAO KAPSE	February 15, 2008
INTER EQUIPMENTS (INDIA) (P) LTD. Vs. APPROPRIATE AUTHORITY	April 7, 2008
INTERNATIONAL ASSOCIATION OF LIONS CLUBS Vs. ASSOCIATION OF LIONS INDIA AND ORS.	August 11, 2008
INTUITIVE SOFTWARE Vs. STATE OF MAHARASHTRA	October 3, 2008
IQBAL HARUN DALLA Vs. TABASSUM ABDUL SATTAR	August 4, 2008
IQUBAL ABDUL SATTAR GHANIWALE Vs. COMMISSIONER OF INCOME TAX	April 16, 2008
IRCON INTERNATIONAL LTD Vs. R S JIWANI	November 11, 2008
ISHITA RAKESH SHAH Vs. NITIN BALKISHAN BIHANI	June 11, 2008
ISHWAR MAROTI BALKOTE Vs. VASANTA S/O DHARMA GODBOLE	April 23, 2008
ISHWAR YADAV PATIL Vs. STATE OF MAHARASHTRA	March 19, 2008
ISMAIL HAJI HAJIMSAHEB Vs. ORIENTAL INSURANCE CO LTD	March 27, 2008
ISPAT INDUSTRIES LTD Vs. BABY SAMUEL	October 21, 2008
ITALAB GOA PVT LTD Vs. DEPUTY REGIONAL DIRECTOR SUB-REGIONAL OFFICER EMPLOYEE STATE INSURANCE CORPORATION	September 12, 2008
J S GOMES Vs. DEPUTY REGIONAL DIRECTOR	September 12, 2008
J.M. CONSTRUCTIONS Vs. RUSTOM P. PATEL	August 5, 2008
JAGANATH SARDAR PARDHI Vs. BHOJRAJ MAYARAM PARDHI	February 18, 2008
JAGANNATH NATHA Vs. SAI CONSTRUCTION	June 9, 2008
JAGANNATH S/O BHAGA ADE Vs. STATE OF MAHARASHTRA	March 10, 2008
JAGANRAO NARHARRAO HARNE Vs. SUB DIVISIONAL OFFICER AMRAVATI	November 25, 2008
JAGDEO S/O NARAYAN MORE (IN JAIL) CONVICT Vs. STATE OF MAHARASHTRA	April 16, 2008
JAGDISH BHAGWAN SONJE Vs. STATE OF MAHARASHTRA	April 28, 2008
JAGDISH D MEHATA Vs. SUNEEL ANANT SEDHPANDE	July 4, 2008
JAGLAL PREMLAL JAYASWAL Vs. WAMAN SHYAMRAOJI DHOBALE	March 17, 2008
JAGMOHANSING LAKHBIRSING GILL Vs. STATE OF MAHARASHTRA	October 8, 2008
JAGVATIBAI S TAAK Vs. S D APITHANE PRESIDING OFFICER	August 7, 2008
JAI JAGDISH SUGAR Vs. VASANTDADA PATIL SAHKARI SAKHAR KARKHANA	September 9, 2008
JAI SHRIKRISHNA BAHU-UDDESHIYA SHIKSHAN SANSTHA AND ORS Vs. STATE OF MAHARASHTRA	February 29, 2008
JAIKUMARI AMARBAHADURSINGH Vs. STATE OF MAHARASHTRA	September 30, 2008
JAIMINI OZA Vs. PARKAR KAISER SHAMSUDDIN	April 24, 2008
JAIPAL JAIN Vs. APPROPRIATE AUTHORITY	December 1, 2008
JAIRAJ ESTATE Vs. GEETABAI PUKHRAJ VYAS & ORS	February 5, 2008
JAIRAM VAKTU DHOTE Vs. TUKARAM NARAYAN TIPLE	April 25, 2008
JAISHREE ANIL KHODKE Vs. KERU MURLIDHAR WAGH	April 7, 2008
JAIWANT Vs. SECRETARY SHIVAJI	September 26, 2008
JAKIR SK BABU Vs. STATE OF MAHARASHTRA	September 5, 2008
JALAN DYEING AND BLEACHING MILLS Vs. BAJINATH BHAJAN YADAV	April 9, 2008
JALIL ARSHI S/O HAFIZUDDIN MOHAMMAD Vs. JAMILA REHANA PARVEEN W/O MOHAMMAD ADIL QURESHI	March 4, 2008
JAMEEL AHMED MOHAMMED Vs. UNION OF INDIA	February 26, 2008
JAMUNA SAGAR CO-OP HOUSING SOCIETY LTD Vs. MUNICIPAL CORPORATION FOR GREATER BOMBAY A BODY CORPORATE	July 7, 2008
JAMUNABAI BHALCHANDRA Vs. MORESHWAR MUKUND	September 24, 2008
JAN SEVA MANDAL MANIVALI Vs. SADASHIV HARI PATIL	January 17, 2008
JANABAI NAMDEO KEKAN Vs. STATE OF MAHARASHTRA	April 10, 2008
JANABAI W/O SHIVAJI NAKADE Vs. STATE OF MAHARASHTRA	April 15, 2008
JANAKALYAN SAHAKARI BANK LTD Vs. SHIVAJI PAHINKAR	February 6, 2008
JANARDAN S/O WAMANRAO WANKHADE Vs. SAMRAT SHIKSHAN PRASARAK SANSTHA	April 15, 2008
JANARDAN SUBAJIRAO WIDE Vs. RANGUBAI RAMCHANDRA JAGDALE	December 3, 2008
JANARDHAN CHINTAMAN BHOIR Vs. STATE OF MAHARASHTRA	June 10, 2008
JANARDHAN S/O RAMACHANDRAJI BUTE Vs. GANPATI DEOSTHAN DEOLI	August 12, 2008
JANARTHAN ALIAS GOVIND VASSUDEVA BHAT Vs. MORTIBAI RAMCHANDRA BHAT	June 19, 2008
JANBAI BANDUJI KHIREKAR Vs. BANDUJI ZIBALJI KHIREKAR	July 11, 2008
JANGUL PANDURANG Vs. SHAHAJI NARAYANRAO	September 5, 2008
JANHIT MANCH Vs. STATE OF MAHARASHTRA	July 22, 2008
JANHIT MANCH Vs. GOVERNMENT OF MAHARASHTRA	March 13, 2008
JANKHANA PRAVIN JOSHI Vs. STATE OF MAHARASHTRA	May 6, 2008
JASHVANTLAL M SHAH Vs. NAKSHATRA FINLEASE PVT LTD	July 22, 2008
JASOTI KISHANCHAND Vs. STATE OF MAHARASHTRA	June 18, 2008
JATASHANKAR SURAJPRASAD TIWARI Vs. STATE OF MAHARASHTRA	January 21, 2008
JATINA SAMIR SHAH Vs. SAMIR MOHIT SHAH	October 7, 2008
JAVED RASHID TAMBOLI Vs. STATE OF MAHARASHTRA	April 29, 2008
JAVED SHEIKH MUSTAQUE PATEL Vs. STATE OF MAHARASHTRA	June 18, 2008
JAWAHARLAL DHANRAJ PANDYA Vs. AMRAVATI MUNICIPAL CORPORATION THROUGH ITS MUNICIPAL COMMISSIONER	March 10, 2008
JAWAHARLAL MANNALAL BAGADIYA Vs. MAHARASHTRA STATE ROAD TRANSPORT CORPORATION	August 21, 2008
JAYANT GOPALRAO PANCHADE Vs. MOTILAL KUBER KANOJE	July 4, 2008
JAYANT HANSRAJ Vs. UNION OF INDIA	February 29, 2008
JAYANT KAWALE Vs. HONEBLE JUDGE THIRD LABOUR CORT	July 10, 2008
JAYAPRAKASH BABULAL AGARWAL Vs. STATE OF MAHARASHTRA	January 21, 2008
JAYARAM GOVIND BHALERAO Vs. JAYWANT BALKRISHNA DESHMUKH	March 10, 2008
JAYASHREE BALIRAM CHAVHAN Vs. BALIRAM TULSHIRAM CHAVHAN	January 8, 2008
JAYASHRI DIGAMBAR SALUNKE Vs. EXECUTIVE DIRECTOR	March 27, 2008
JAYASHRI JYOTIRAM PHALE Vs. PEOPLES EDUCATION SOCIETY KOLHAPUR	August 5, 2008
JAYESH H PANDYA Vs. SUBHTEX INDIA LIMITED	March 14, 2008
JAYESHBHAI SEJPAL Vs. STATE OF MAHARASHTRA	May 5, 2008
JAYRAM KISAN PAGARE Vs. ADHIK DEORAM PAGARE	August 7, 2008
JAYSHREE ZINE Vs. MAHARASHTRA PUBLIC SERVICE COMMISSION	June 19, 2008
JAYSING BABURAO GHUGARE Vs. STATE OF MAHARASHTRA	February 15, 2008
JAYSINGPUR SHIKSHAN PRASARAK MANDAL Vs. BALASAHEB YASHWANT SAPKAL	February 21, 2008
JAYWANT GABAJI TAMBE Vs. STATE OF MAHARASHTRA	September 23, 2008
JAYWANT SUKHADEO GADEKAR Vs. PRAKASH PANJABRAO RAUT	April 29, 2008
JAYWANTI HARISCHANDRA KARVE Vs. STATE OF MAHARASHTRA	January 22, 2008
JAYWANTRAO BALAWANTRAO PATIL Vs. SANDEEP RAMCHANDRA SAPAKAL	June 3, 2008
JEETMAL MANGALCHAND SAKHLECHA Vs. NEELKANTH BUILDING CORPORATION	April 30, 2008
JERRISON LISIALA MAYO Vs. UNION OF INDIA	April 22, 2008
JESAMAL ARJUNDAS MOTWANI Vs. STATE OF MAHARASHTRA	September 9, 2008
JESUDAS A THAMBUSWAMY Vs. STATE OF MAHARASHTRA	August 22, 2008
JEWELTOUCH INDIA PVT LTD Vs. NAHEED HAFEEZ QURAISHI	January 25, 2008
JIJABAI BAPURAO ZINGARE Vs. STATE OF MAHARASHTRA	December 5, 2008
JIJABAI RADHAJI SHELKE Vs. STATE OF MAHARASHTRA	April 3, 2008
JIK INDUSTRIES Vs. SUNIL RANCHORLAL BAJAJ	August 26, 2008
JIK INDUSTRIES LTD AND ANR Vs. SUNIL RANCHORLAL BAJAJ AND ANR	August 14, 2008
JIMMY CONSTRUCTION PVT LTD Vs. UNION OF INDIA	March 19, 2008
JINADAS DHONDIPPA Vs. SHAMRAO BABURAO	November 20, 2008
JINDAL DRUGS LIMITED Vs. NOY VALLESINA ENGINEERING	April 28, 2008
JINRAJ PAPER UDYOG Vs. DINESH ASSOCIATES	November 10, 2008
JINU P PHILIP Vs. ANNE VARGHESE JINU P PHILIP	May 2, 2008
JITEN M SHAH Vs. UNION OF INDIA	December 3, 2008
JITENDRA HALDANKAR Vs. GIRISH MAHALE	September 16, 2008
JITENDRA KRISHNARAO PANT Vs. ARMED FORCES EX-OFFICERS	January 24, 2008
JITENDRA MAROTI DEOLARE Vs. STATE OF MAHARASHTRA	July 31, 2008
JITENDRA S BHADORIA Vs. STATE OF MAHARASHTRA	February 4, 2008
JIVAN TULSIRAM DHAVALI Vs. STATE OF MAHARASHTRA	June 30, 2008
JIVAN VIKAS SHIKSHAN SANSTHA Vs. SHASHIKANT SHRAVAN CHAUDHARI	June 30, 2008
JOAQUIM FILIPE AFONSO ALIAS FELIX AFONSO Vs. ANA PRAXEDES DA PIEDADE PINTO	December 4, 2008
JOAQUIM MENEZES Vs. GOA TOURISM DEVELOPMENT CORPORATION	June 13, 2008
JOHN FRANCIES PARGE Vs. STATE OF MAHARASHTRA THROUGH THE SECRETARY REVENUE AND FOREST DEPARTMENT	December 17, 2008
JOHN WYETH AND BROTHER LTD Vs. COMMISSIONER OF INCOME TAX	September 23, 2008
JOINT ACTION COMMITTEE Vs. DIRECTOR GENERAL OF CIVIL	August 14, 2008
JOINT DIRECTOR OF HEALTH SERVICES Vs. ASSISTANT DIRECTOR OF HEALTH	August 21, 2008
JOITARAM REKHAJI CHAUDHARY Vs. STATE OF MAHARASHTRA	September 9, 2008
JOSE MARIA ALBERT VALES Vs. STATE (BOMBAY)(GOA BENCH)	March 19, 2008
JOSE PINTO Vs. STATE THROUGH CUNCOLIM POLICE STATION	June 18, 2008
JOSHEPH SEQUEIRA Vs. BLOCK DEVELOPMENT OFFICER	January 22, 2008
JOTHAM W WAMYAMA Vs. STATE OF MAHARASHTRA	January 29, 2008
JOTIRAM NARAYAN CHECHAR Vs. PRESIDENT PANCHGANGA SHIKSHAN PRASARAK MANDAL	April 15, 2008
JUGALKISHOR DEVILAL AGRAWAL Vs. ARJUN VITTHAL PARDESHI	July 25, 2008
JUGALKISHORE BHAGWATIPRASAD SHUKLA Vs. NIRALA EDUCATION SOCIETY	October 15, 2008
JULIE LOBO Vs. ANGELA GERALDINE DSOUZA	December 1, 2008
JYOTI @ YOGINI W/O PRAKAASH PARHATE Vs. PRAKASH S/O SAKHARAMJI PARHATE	August 13, 2008
JYOTI R NAGESHKAR Vs. STATE OF GOA	April 22, 2008
JYOTI SANJAY WALKE Vs. STATE OF MAHARASHTRA	July 18, 2008
JYOTI VASANTRAO BUTLE Vs. VARSHA ANIRUDDHA BANSOD	September 12, 2008
JYOTI WD/O SATISH NERKAR Vs. NEW INDIA ASSURANCE COMPANY LIMITED	January 21, 2008
K LAXMINARAYAN K PULLIAH Vs. STATE OF MAHARASHTRA	March 18, 2008
K M BALAN Vs. T A JACOB	January 21, 2008
K P SASIDHARAN Vs. CENTRAL BUREAU OF INVESTIGATION	July 25, 2008
K S VISHWANATHAN Vs. A D DAHOTRE	March 31, 2008
K. MOHAN AND CO. INTERNATIONAL, NASHIK Vs. NASHIK WORKERS UNION, NASHIK AND ANOTHER	July 29, 2008
KACHARU S/O BHAGAJI GAIKWAD AND ORS Vs. SHEELA W/O RAMESH MITTAL	April 30, 2008
KACHRU S/O GANPAT PAWAR Vs. STATE OF MAHARASHTRA	March 14, 2008
KACHRULAL S/O AMOLAKCHANDJI LODHA Vs. STATE OF MAHARASHTRA	August 28, 2008
KADA SAHAKARI SAKHAR KARKHANA LTD Vs. STATE OF MAHARASHTRA	January 23, 2008
KAFIA BEGAM BABIB HAIDAR Vs. STATE OF MAHARASHTRA	August 13, 2008
KAILAS BARKU SONAWANE Vs. STATE OF MAHARASHTRA	October 3, 2008
KAILAS KHANDERAO THOMBRE Vs. ASHOK BABURAO BERAD	October 20, 2008
KAILASH NAVNATH GADE Vs. STATE MAHARASHTRA	July 16, 2008
KAILASH S O MADHUKAR SANDASE Vs. STATE OF MAHARASHTRA	October 13, 2008
KAILASH S/O DIGAMBARRAO PATIL Vs. STATE OF MAHARASHTRA	April 15, 2008
KAISARODDIN JAHIRODDIN Vs. DIVISIONAL CASTE VERIFICATION AND SCRUTINY COMMITTEE	March 31, 2008
KAKASAHEB CHANGDEV SHEJUL AND ORS Vs. STATE OF MAHARASHTRA	March 4, 2008
KALANDI BABURAO RAUL Vs. DATTU DAMU THAKARE	June 17, 2008
KALAWATIRAMESH AKARTE Vs. MANORAMA BABURAO JAULKAR	March 7, 2008
KALIDAS SHRIPAD DESSAI SCHOOL TEACHER Vs. LUIS CAETAN VIEGAS MAJOR	April 3, 2008
KALIM M KHAN Vs. STATE OF MAHARASHTRA	February 18, 2008
KALINGA AUTOMOBILES AND ENGINEERING WORKS Vs. STATE OF MAHARASHTRA	August 13, 2008
KALPANA D/O RAMBAHADUR YADAV Vs. DIRECTOR OF MEDICAL EDUCATION AND RESEARCH	February 25, 2008
KALPATARU HOMES LTD Vs. DENNIS NUNES	April 15, 2008
KALU SAHADEV YEMBALWAR Vs. STATE OF MAHARASHTRA	April 23, 2008
KALYAN DOMBIVLI MUNICIPAL CORPORATION Vs. PRAKASH MUTHA	February 22, 2008
KAMAJI Vs. STATE OF MAHARASHTRA	April 23, 2008
KAMAJI MALHARI KAMBLE Vs. STATE OF MAHARASHTRA	March 4, 2008
KAMAL BABANRAO PASALKAR Vs. VIVEKANAND CHANDRAKANT PATIL	April 28, 2008
KAMAL D BAGAL Vs. SONABAI DINKAR HUNDEKAR (SINCE DECEASED) THROUGH HER LEGAL HEIRS SHOBHA ANNAPPA CHOUGULE	August 8, 2008
KAMAL SINGH SOKHI Vs. KIRLOSKAR INVESTMENT AND FINANCE LTD	August 11, 2008
KAMAL W/O VITHAL GORADE Vs. PUSHPA W/O PANDHARINATH DABHADE	August 20, 2008
KAMALAKSHA LAXMAN PRABHU Vs. S G MAYEKAR	April 30, 2008
KAMALBAI W/O MOHANRAO SORAGE Vs. KANDHAR TALUKA KHAREDI VIKRI SANGH LTD	September 9, 2008
KAMALBAI W/O RAMRAO @ BABURAO PANDE Vs. STATE OF MAHARASHTRA	August 12, 2008
KAMINI KASHINATH MATHKAR Vs. NUMENIO TAUMATURGO AGUIAR DE SOUZA	April 1, 2008
KAMLA RAMESHCHANDRA SHARMA Vs. MAHARASHTRA RAJYA WAKHAR MAHAMANDAL	January 15, 2008
KAMLABAI LAXMAN MUTRAJ Vs. BHERUMAL VERIMAL HARAN	December 19, 2008
KAMLABAI W/O KHEMCHAND JAMBHULKAR Vs. PALASRAM	October 20, 2008
KAMLAKAR RATNAKAR SHENOY Vs. RAMAKANT JADHAV	August 6, 2008
KAMLAKAR SHANKAR PAVANEKAR Vs. STATE OF MAHARASHTRA	January 15, 2008
KAMLESH NAVINCHANDRA SHAH Vs. UNION OF INDIA	March 18, 2008
KAMLESH S/O MOTIRAM RATHOD Vs. STATE OF MAHARASHTRA	April 7, 2008
KAMLESH SAHADEO RAUT Vs. STATE OF MAHARASHTRA	January 21, 2008
KAMLESHSINGH Vs. JAYALAXMI KANTILAL	September 29, 2008
KANAK JAGANATH POROB Vs. STATE OF GOA	August 19, 2008
KANJI R BAROT Vs. STATE OF MAHARASHTRA	July 25, 2008
KANSAI NEROLAC PAINTS LIMITED Vs. PAINTS EMPLOYEES UNION	July 28, 2008
KANTA TALKATKAR Vs. STATE OF GOA	August 21, 2008
KARANSINGH KACHRUSINGH KAKAS Vs. CHIEF EXECUTIVE OFFICER	March 13, 2008
KARIM HUSSAINALI WAJAWALIA Vs. ORIGIN INFORMATION TECHNOLOGY INDIA LTD	June 4, 2008
KARSANDAS GANGARAM PATEL Vs. STATE OF MAHARASHTRA	February 28, 2008
KARTARSINGH DHILLON Vs. JAGJITSINGH DHENOTRA	April 22, 2008
KARWA COMMERCIAL PVT LTD Vs. BABURAO K MALGAONKAR	July 30, 2008
KASHIM FARIDSAHEB Vs. NASEER MOHAMMAD ALIAS AHMED	September 24, 2008
KASHINATH BABLI PARAB Vs. ANTONIO MARIANO ANTAO	April 10, 2008
KASHINATH MADHAVJI SALUNKE Vs. MADHUSUDAN JAGANNATH SALUNKE	April 21, 2008
KASHINATHRAO S/O LAXMANRAO DUDHATE AND ORS Vs. STATE OF MAHARASHTRA	April 16, 2008
KASHIRAO S/O MURLIDHAR WARHADE Vs. OMPRAKASH S/O RAMNARAYAN CHOUBEY	February 6, 2008
KASTURABAI W/O SATYANARAYA BHUREWAL Vs. ARUN	May 6, 2008
KASTURCHAND FULCHAND Vs. BABURAO RAMBHAU SONAR	April 8, 2008
KATHALU S O MAROTI HATAGALE Vs. STATE OF MAHARASHTRA	July 9, 2008
KAUSALYABAI WD/O KAWDUJI CHANDANBATWA Vs. LATIFA BEGUM W/O ABDUL SATTAR	August 19, 2008
KAUSALYABAI WD/O PRAHLAD SAWAITUL Vs. SHENGABAI WD/O PUNDLIK WANJARI	February 18, 2008
KAVYA D OF O VIDYAKANT AMBESANGE Vs. MAHARASHTRA STATE BOARD OF SECONDARY AND HIGHER SECONDARY EDUCATION	February 28, 2008
KAWADOO S/O HIRAMAN URADE Vs. SAKHUBAI WD/O KAHSHINATH URADE	August 6, 2008
KAWARSINGH KISHANSINGH BAINADE Vs. STATE OF MAHARASHTRA	February 13, 2008
KAWDU S/O MANIRAM GAJBHIYE Vs. DASHRATH MANIRAM GAJBHIYE	January 17, 2008
KAY IRON WORKS PVT. LTD. Vs. COMMISSIONER OF C. EX.	October 1, 2008
KBC PICTURES Vs. A R MURGADOSS	December 26, 2008
KEDAR KAKODKAR Vs. AUDUTH TIMBLO	October 13, 2008
KEMJA NAMDEO SHINDE Vs. STATE OF MAHARASHTRA	April 25, 2008
KERBA S/O YELLAPPA TOKALWAR Vs. STATE OF MAHARASHTRA	August 7, 2008
KESHAORAO S/O SADASHIVRAO SAPRE Vs. ANNU KAMAL NAVRANGABADE	January 18, 2008
KESHAV GOPAL CHANDANSHIVE Vs. UNION OF INDIA	March 13, 2008
KESHAV MAROTI PAWAR Vs. RAMCHANDRA BHIVAJI DUKARE	February 14, 2008
KESHAV RAMCHANDRA Vs. STATE OF MAHARASHTRA	July 17, 2008
KESRI K. DEBOO Vs. ASSISTANT COMMISSIONER OF INCOME-TAX	July 14, 2008
KESTUR SIDDALINGAPPA RAJSEKHAR Vs. ADMINISTRATIVE TRIBUNAL	April 10, 2008
KETI F MEHTA Vs. EWART INVESTMENTS LTD	April 22, 2008
KHADI AND VILLAGE INDUSTRIES COMMISSION Vs. JAGDISH BALKRISHNA PATIL	September 30, 2008
KHAIRRUNISA HAJI Vs. AFZAL HAJI	December 5, 2008
KHAIRUBI WD/O ABDUL SATTAR Vs. SHAKURKHAN @ SALIMKHAN S/O ABDUL REHMANKHAN	August 5, 2008
KHAIRUNISA BEGUM Vs. JEELANI BEGUM	September 10, 2008
KHAIRUNNISSA BEGUM Vs. ASLAMKHAN AKBAR ALI KHAN	July 16, 2008
KHAIRUNNISSA BEGUM W O ASLAMKHAN Vs. ASLAMKHAN S O AKBAR ALI KHAN	July 22, 2008
KHALID DAWOOD HAMDULAY Vs. DISTRICT MAGISTRATE	August 19, 2008
KHALIKHAN BISMILLAKHAN Vs. STATE OF MAHARASHTRA	January 29, 2008
KHALILOLLAH ANOLLAH KHAN Vs. STATE OF MAHARASHTRA	August 11, 2008
KHAMRODDIN S/O SATTARMIYAN MULANI Vs. MAHARASHTRA STATE ROAD TRANSPORT CORPORATION	April 23, 2008
KHANDESH URBAN CO-OPERATIVE CREDIT SOCIETY LTD Vs. YUVRAJ MANGA NIKUMBH	October 20, 2008
KHODADAD MERWAN MODEGAR Vs. COMMISSIONER OF POLICE OF GREATER MUMBAI	February 20, 2008
KHOJESTE MISTREE Vs. BOMBAY PARSI PUNCHAYAT	April 30, 2008
KHOJESTE MISTREE Vs. BOMBAY PARSI PUNCHAYET MUMBAI	June 16, 2008
KHOJESTE MISTREE Vs. MINOO RUSTOMJI SHROFF	April 30, 2008
KHUHAL BAPURAO PAWAR Vs. STATE OF MAHARASHTRA	September 19, 2008
KHUSHABA S/O SUKDEO KHADE Vs. STATE OF MAHARASHTRA	January 16, 2008
KHUSHBHU RAHUL DAYAMA Vs. RAHUL ARUNKUMAR DAYAMA	April 7, 2008
KHUSHBOO RAJESH SINGH Vs. STATE OF MAHARASHTRA	August 27, 2008
KIMBERLY CLARK LEVER PRIVATE LTD Vs. M V EAGLE EXCELLENCE	August 13, 2008
KIRAN AGENCIES Vs. SAGARMAL NEVATIA	February 17, 2008
KIRAN ASHOKRAO PATIL DONGAONKAR Vs. COLLECTOR AND ELECTION OFFICER	February 1, 2008
KIRAN CHUNNILAL TALREJA Vs. RAMCHANDRA DEVIDAS TALREJA	June 25, 2008
KIRAN D JANGLA Vs. PUJA FERRO ALLOYS LTD	March 13, 2008
KIRAN GOKULDAS KALANTRY Vs. PRITHI PAUL SINGH SETHI	March 4, 2008
KIRAN KAMAT ALIAS KIRAN P Vs. MOLU VITOLA CAMOTIM ALIAS PANKAJ KAMAT	July 4, 2008
KIRTANE AND PANDIT Vs. SUNDERLAL BALAJI	April 2, 2008
KIRTI SUJIT SATAM Vs. STATE OF MAHARASHTRA	February 22, 2008
KIRTILAL KALIDAS DIAMONDS EXPORTS P. LTD. Vs. STATE	February 29, 2008
KISAN PANDURANG KAJALE Vs. STATE OF MAHARASHTRA	April 10, 2008
KISAN S/O BAPURAOJI SAYAM Vs. STATE OF MAHARASHTRA	September 25, 2008
KISAN TULSIRAM PATIL Vs. BHULABAI RAMBHAU PATIL	August 20, 2008
KISANRAO UCHITRAO SARNAIK Vs. SADASHIVRAO RAOBARAO DESHMUKH	February 4, 2008
KISHAN S/O NAGORAO JAGDALE Vs. STATE OF MAHARASHTRA	April 22, 2008
KISHANCHAND L THAKUR Vs. NARAYAN L RUPAREL	August 4, 2008
KISHOR KIRTILAL MEHTA Vs. STATE OF MAHARASHTRA	February 1, 2008
KISHOR N LULLA Vs. STATE OF MAHARASHTRA	January 22, 2008
KISHORE Vs. ZILLA PARISHAD, AKOLA	April 10, 2008
KISHORE CHANDRAKANT SHAH Vs. STATE OF MAHARASHTRA	March 13, 2008
KISHORE JAGJIVANDAS TANNA Vs. K. RANGRAJAN	March 25, 2008
KISHORE S/O ARJUNSINGH CHAVAN Vs. STATE OF MAHARASHTRA	January 15, 2008
KISHORE S/O DWARKADAS KABRA Vs. CHANDULAL S/O PUNJILAL RATHI	February 14, 2008
KISHORE S/O HARIBHAU KOTHARE Vs. SATYABHAMABAI W/O MAROTRAO FAKIRDE	August 4, 2008
KISNA S/O MADHUKARRAO PACHBUDHE Vs. UKANDRAO S/O SADASHIORAO KATORE	April 15, 2008
KOBAD RUSTOMIJ Vs. NELLY RUSTOMIJ	June 2, 2008
KOHINOOR PLANET CONSTRUCTIONS LTD Vs. STATE OF MAHARASAHTRA	January 31, 2008
KOKILABAI WD O BANSILAL AGRAWAL Vs. SURESH S O BHAWARLAL	October 6, 2008
KOLHAPUR ZILLA Vs. SHIVAJI SHANKAR	November 19, 2008
KONDABAI BHASKAR SOUR Vs. ADDITIONAL COMMISSIONER	August 25, 2008
KONDABAI LAXMAN MHASKE Vs. MUKTABAI VINAYAKRAO CHAVAN	August 7, 2008
KONDIRAM KRISHNAJI KADAM Vs. RAJARAM BAHIRU PISAL	August 6, 2008
KONKAN RAILWAY CORPORATION EMPLOYEES UNION Vs. KONKAN RAILWAY CORPORATION LTD	April 17, 2008
KOSARE WEAVERS CO-OPERATIVE SOCIETY PAUNI Vs. FATTU SON OF RAGHO SAKKARE	April 3, 2008
KOTAK MAHINDRA BANK LIMITED Vs. STATE BANK OF PATIALA	October 8, 2008
KOTAK MAHINDRA BANK LTD Vs. RAVLON PEN COMPANY LTD	August 12, 2008
KOTAK MAHINDRA PRIME LIMITED Vs. SANJEEV	October 13, 2008
KOTHARI VIVIDH KARYAKARI SAHAKARI SANSTHA MARYADIT Vs. UDDHAO S OF O SHIVRAM JAMDADE	February 5, 2008
KRANTIJYOTI SAVITRIBAI PHULE SHIKSHAN PRASARAK SANSTHA Vs. KHANDERAO DAULAT BHAGWAT	March 24, 2008
KRANTIKARI KAMGAR UNION Vs. LABOUR AND ENFORCEMENT OFFICER	June 18, 2008
KRC EMPLOYEES UNION Vs. KONKAN RAILWAY CORPORATION LTD	April 17, 2008
KRC EMPLOYEES UNION Vs. REGIONAL PROVIDENT FUND	April 17, 2008
KRIPAL SINGH S/O SANTA SINGH Vs. PATEL SERVICE STATION	December 3, 2008
KRIPASHANKAR JEETNARAYAN SHUKLA Vs. STATE OF MAHARASHTRA	August 5, 2008
KRISHANA ALIAS GOTYA Vs. STATE OF MAHARASHTRA	April 30, 2008
KRISHNA BAPU SHINGOLE Vs. STATE OF MAHARASHTRA	February 14, 2008
KRISHNA DADA WABLE Vs. STATE OF MAHARASHTRA	April 10, 2008
KRISHNA DINKAR KADAM Vs. SUNITA KRISHNA KADAM	July 22, 2008
KRISHNA DNYANDEO LAD Vs. CHAIRMAN RAHMATPUR PANCHKRUSHI SHISMAN MANDAL	January 11, 2008
KRISHNA GANPATRAO KAMDI Vs. ILADHAR LAXMAN PATHODE	May 5, 2008
KRISHNA GAWAS Vs. STATE OF GOA	August 20, 2008
KRISHNA LIFESTYLE TECHNOLOGIES LTD Vs. UNION OF INDIA	February 5, 2008
KRISHNA SADASHIV KALE Vs. BHAGVAN NATTHU KALE	May 2, 2008
KRISHNA SHEENA SHETTY Vs. SURESH ANANT SAWANT	April 8, 2008
KRISHNA SOMA RAUT Vs. STATE OF MAHARASHTRA	January 11, 2008
KRISHNA TEXPORT AND CAPITAL MARKETS LTD Vs. ILA A AGRAWAL	May 6, 2008
KRISHNA WOOLEN MILLS PRIVATE LIMITED Vs. BOARD OF TRUSTEES OF PORT OF BOMBAY	February 21, 2008
KRISHNABAI WD/O RAMCHANDRA SAMARTH Vs. RAMDAS S/O RAMCHANDRA SAMARTH	August 14, 2008
KRISHNADEVI WD/O DWARKAPRASAD KATAKWAR Vs. BADRIPRASAD HIRALALSAO KATAKWAR	March 5, 2008
KRISHNAJI VAGHU Vs. GOVIND GOPALKRISHNA	August 30, 2008
KRISHNAKUMAR VITHALRAO JAMADAR Vs. KAMALKISHORE BALKISAN MALANI	June 4, 2008
KRISHNALAL S/O SHEETALJI BASNIWAL Vs. STATE OF MAHARASHTRA	September 1, 2008
KRISHNAMILAN GAJANAN SHUKLA Vs. STATE OF MAHARASHTRA	August 7, 2008
KRISHNANATH GOPAL MATODKAR Vs. ALTINHO, PANAJI	January 17, 2008
KRISHNANATH GOPAL MATODKAR Vs. STATE	November 17, 2008
KRISHNAS O SADASHIV KALE Vs. BHAGWAN NATHHU KALE	June 2, 2008
KULAPPA VITHAL TELI Vs. STATE OF MAHARASHTRA	April 3, 2008
KULJINDER SINGH AHUWALIYA Vs. SANDEEPKAUR AHUVALIA	December 16, 2008
KUMAR UTTAMCHAND AILANI Vs. STATE OF MAHARASHTRA	April 24, 2008
KUMUDINI BALASAHEB SALKAR Vs. ADDITIONAL COMMISSIONER AMRAVATI	April 10, 2008
KUMUDINI MAYUR Vs. MEENA RASHMI MAYUR	August 11, 2008
KUMUDINI WD/O RAMCHANDRA MARATHE Vs. UTKARSHA GRUHA NIRMAN SAHAKARI SANSTHA	August 1, 2008
KUNBI SAHAKARI BANK LTD Vs. SHAKTI PAPER COMPANY	August 30, 2008
KUNDALIK HINDURAO PATIL Vs. GUNDA HARI KHOT	December 12, 2008
KUNDALIK S/O PANDHARI PALANDURKAR Vs. BHARTI W/O BHASKAR JAMBHULKAR	August 25, 2008
KURUKUTTIKARAN ANTHONY Vs. A J SHAIKH	May 6, 2008
KUSUM KRISHNAJI REWATKAR Vs. KRISHNAJI NATHUJI REWATKAR	January 15, 2008
KUSUMRANI P AGARWAL Vs. UNION OF INDIA	December 18, 2008
KUSUMTAI W/O SUDHAKAR SAPKAL Vs. ASSISTANT REGISTRAR	August 29, 2008
KUWARSING S/O THAPSING PADVI Vs. STATE OF MAHARASHTRA	March 4, 2008
LA MARVEL RESIDENTS Vs. CORPORATION OF CITY OF PANAJI	September 23, 2008
LACHMABAI W O HANUMANT Vs. VITHABAI W O LAXMAN NAMAWAR	August 13, 2008
LAHU MALHARI KHARATE Vs. STATE OF MAHARASHTRA	February 28, 2008
LAHU RAMCHANDRA BANDPATTE Vs. STATE OF MAHARASHTRA	August 5, 2008
LAHU RAMU VAZE Vs. TUKARAM DHONDIBA CHOUDHARY	May 2, 2008
LAKHAN CHANNA KANOJIA Vs. NAINA DEEPAK KAMANI	August 29, 2008
LAKHI KARI NARAYANDAS MAKHIJA Vs. STATE OF MAHARASHTRA	October 7, 2008
LALASAHEB SAHEBRAO KAJALE Vs. STATE OF MAHARASHTRA	April 10, 2008
LALITA ANIL SHETE Vs. PADMAVATI MAHILA NAGARI SAHAKARI PAT SANSTHA MARYADIT	January 9, 2008
LALITA WD/O DILIP ALIAS DEEPAK GHATOLE Vs. NARESH S/O DHILANDAS DAYANI	August 19, 2008
LALITABAI W/O BALASAHEB DONGRE Vs. HARBANSKAUR SARANSINGH CHUG	July 4, 2008
LALSING ALIAS LALARAM SHANKAR BARELA Vs. STATE OF MAHARASHTRA	April 21, 2008
LANCO INFRATECH LTD Vs. MORMUGAO PORT TRUST	December 11, 2008
LAQSHYA MEDIA PVT LTD , ALOK JALAN Vs. STATE OF MAHARASHTRA THROUGH PUBLIC WORKS DEPARTMENT (PUBLIC UNDERTAKING)	November 19, 2008
LARSEN & TOUBRO LIMITED Vs. UNION OF INDIA	August 29, 2008
LATA Vs. STATE	April 22, 2008
LATA ALIAS BHAGYASHREE W O ARUN KUMAR SANGLE Vs. MADHUKAR S O RAJARAM GANJARE	July 8, 2008
LATA EKANATH PATIL Vs. TANUJA EKANATH PATIL	February 1, 2008
LATA VISHWANATH GAWADE Vs. VISHWANATH JAYWANT GAWADE	June 18, 2008
LATABEN D SHAH Vs. STATE OF MAHARASHTRA	July 16, 2008
LATE YASHODABAI GUDADHE SHIKSHAN SANSTHA Vs. YASHODA PRATHMIK SHALA	February 11, 2008
LATIFKHAN Vs. STATE OF MAHARASHTRA	April 23, 2008
LATIKA KASHINATH KHADSE Vs. ARVIND SHRAWAN BHIRAD	April 3, 2008
LATIKA RAMESH SIRSATH Vs. UNION BANK OF INDIA, UNION BANK BHAVAN	January 21, 2008
LAWRENCE DSOUZA Vs. STATE OF GOA THROUGH ITS CHIEF SECRETARY	April 3, 2008
LAXMAN Vs. COLLECTOR AHMEDNAGAR	December 17, 2008
LAXMAN Vs. VILAS	April 29, 2008
LAXMAN BHAGUJI Vs. SATYABHAMA SHILATA CHAWAN	April 21, 2008
LAXMAN BHIKASHET GANDHI Vs. PRATAPRAO ABAJIRAO SHINDE	August 28, 2008
LAXMAN DADASAHEB MULE Vs. STATE OF MAHARASHTRA	August 26, 2008
LAXMAN KONDIBA DHOBALE Vs. KALPANA RAMESH NARHIRE	October 16, 2008
LAXMAN LOBHAJI KANHEKAR Vs. COLLECTOR	April 22, 2008
LAXMAN MAHADU NIGROSE Vs. SPECIAL LAND ACQUISITION OFFICER	July 17, 2008
LAXMAN NARAYAN GAIKWAD Vs. STATE OF MAHARASHTRA	December 1, 2008
LAXMAN SHIVAPPA KAMBLE Vs. STATE OF MAHARASHTRA	April 30, 2008
LAXMAN TIKAMDAS SIPPY Vs. OMPRAKASH TULSIDAS WADHWA	January 11, 2008
LAXMAN TULSIRAM DHAGE Vs. STATE OF MAHARASHTRA	August 11, 2008
LAXMAN ZIPRU GAWALI Vs. SPECIAL LAND ACQUISITION OFFICER	May 2, 2008
LAXMANGIRI GURUSANT JANARDHAN SWAMI MAUNIGIRI MAHARAJ Vs. TUKARAM S/O MARUTI MAGAR	August 12, 2008
LAXMI VISHNU KUMBHAR Vs. VASSUDEV PANDURANG NAIK	April 1, 2008
LAXMIBAI W/O DAGDOBA POTFADE Vs. STATE OF MAHARASHTRA	January 28, 2008
LAXMIBAI W/O JAGANNATHJI WAGH Vs. SOU MANJULABAI W/O ANNAJI KAWALE	March 4, 2008
LAXMICHAND Vs. STATE OF MAHARASHTRA, THROUGH ITS SECRETARY	March 24, 2008
LAXMICHAND DEORAO KHANDATE Vs. STATE OF MAHARASHTRA	April 24, 2008
LAXMIKANT D NAIK KARMALI Vs. DEPUTY COLLECTOR	June 6, 2008
LAXMIKANT R GADEKAR Vs. CHIEF ENGINEER WATER RESOURCES DEPARTMENT	July 24, 2008
LAXUMAN DADARAO BODAKE AND OTHER Vs. VITHAL DADARAO BODAKE AND OTHER	September 4, 2008
LAZARUS D SOUZA Vs. NATIONAL SMALL SCALE INDUSTRIES CO-OPERATION LTD	October 6, 2008
LEELA CHANDRASHEKHAR Vs. STATE OF GOA	January 16, 2008
LEELABAI MARUTI HOLKAR Vs. CHATURABAI SIDDHESHWAR JAVERI	December 17, 2008
LEELABAI SAKHARAM BHAGWAT Vs. SHOBHA INDUSTRIES	August 21, 2008
LEELABAI VITTHALRAO BHEGADE Vs. UNION OF INDIA	February 21, 2008
LEENA BOOTWALA Vs. ALISAGAR ALIAS SALIM MOHAMMED BOOTWALA	August 29, 2008
LEGAL REPRESENTATIVES OF MANOHAR Vs. VISHWESHWAR TUKARAM GIRIPUNJE	January 29, 2008
LIALUBHAI AMICHAND LTD Vs. AKRUTI NIRMAN LTD	February 1, 2008
LIFE ETERNAL TRUST Vs. PRATUL S/O BHAGWATI PRASAD DAGA	August 13, 2008
LIFE INSURANCE CORPORATION MUMBAI Vs. S PAREKH AND CO	April 24, 2008
LILADHAR VASANT CHOGALE Vs. UNION OF INDIA	June 19, 2008
LILAVATI KIRTILAL MEHTA Vs. CHARU K MEHTA	December 17, 2008
LIMBA SAYAPPA SHINDE Vs. STATE OF MAHARASHTRA	April 10, 2008
LOKHANDWALA INFRASTRUCTURE Vs. MUNICIPAL CORPORATION OF GREATER	July 31, 2008
LOKHANDWALA INFRASTRUCTURE PVT LTD Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI	July 4, 2008
LOKMAT PROPERIETORS Vs. PRABHAKAR RAMBHAUJI	October 10, 2008
LOKSONS (P) LTD. Vs. ASSTT. CIT	July 15, 2008
LRS OF MANOHAR Vs. VISHWESHWAR TUKARAM GIRIPUNJE	January 29, 2008
LUBRIZOL INDIA LTD Vs. J G RODRIQUES	March 13, 2008
LUPIN LABORATORIES Vs. J P GAIKWAD	June 23, 2008
LUTHFUDDIN TAMIZODDIN SHAIKH Vs. ASIATIC OXYGEN AND ACETYLENE	June 13, 2008
LYKA LABS LTD Vs. STATE OF MAHARASHTRA	August 6, 2008
M AND B FOOTEWAR PVT LTD Vs. R K SALES	April 11, 2008
M AND B FOOTWEAR PVT LTD Vs. R K SALES	April 1, 2008
M B SOGAONKAR Vs. SUNITA R RAJPUT	April 4, 2008
M G NAIK Vs. STATE OF GOA	July 30, 2008
M J INTERNATIONAL Vs. NAKSHATRA FINLEASE PVT LTD	July 22, 2008
M K BIDI Vs. STATE OF GOA	August 30, 2008
M K INTERNATIONAL Vs. ABHAY S BIRJE	April 2, 2008
M M SINTERED PRODUCTS PRIVATE LTD Vs. ASSISTANT PROVIDENT FUNDS COMMISSIONER	April 3, 2008
M S R T C Vs. LEELADHAR BABURAO ADMANE	September 2, 2008
MABAI HOTELS Vs. CHETAN DESSAI	August 11, 2008
MACHCHINDRA TUKARAM KOLI Vs. STATE OF MAHARASHTRA	June 19, 2008
MADAMALAL TUKARAM PASHINE Vs. MAHARASHTRA STATE ROAD TRANSPORT CORPORATION	April 29, 2008
MADAN S/O ANNASAHEB KALE Vs. STATE OF MAHARASHTRA	August 20, 2008
MADANAYYA RAMAYYA LENKALA Vs. STATE OF MAHARASHTRA	February 15, 2008
MADANILALA PRAKASHCHAND AND CO Vs. AGRICULTURAL PRODUCE MARKET	February 12, 2008
MADANLAL S/O CHUNNILAL CHHAJED Vs. STATE OF MAHARASHTRA	August 13, 2008
MADHAORAO S/O MAROTRAO MHASKE Vs. SHANTIBAI WD/O BASANTILAL AGRAWAL	January 25, 2008
MADHAV BHALCHANDRA JOSHI Vs. VIDYA VIKAS MANDAL	February 8, 2008
MADHAV GANSA WANI Vs. HAUSABAI	December 2, 2008
MADHAV VITHALRAO MAHAGAVE Vs. STATE OF MAHARASHTRA	January 28, 2008
MADHAVRAO VITHALRAO WAZARGEKAR Vs. STATE OF MAHARASHTRA	April 3, 2008
MADHU GOPINATH NAIK Vs. BHARAT KHANDU RAUT DESSAI	August 11, 2008
MADHU KAMAL GYANCHANDANI Vs. STATE OF MAHARASHTRA	September 11, 2008
MADHU MALU GADEKAR Vs. STATE OF MAHARASHTRA	August 19, 2008
MADHU V HOLAMAGI Vs. UNION OF INDIA	July 31, 2008
MADHUKAR BAPURAO TELKAR Vs. SAU SHOBHA SURESHKUMAR NANDE	April 9, 2008
MADHUKAR D NIRGUDKAR Vs. ECONOMIC DEVELOPMENT	October 16, 2008
MADHUKAR KRISHNA DHUSANE OCCUPATION Vs. MANDABAI HARI CHOUDHARI	June 13, 2008
MADHUKAR NIRGUDKAR Vs. MAHARASHTRA STATE	October 16, 2008
MADHUKAR RAGHUNATH BHAVE Vs. WYAWAHARE AND SONS BULDANA	March 31, 2008
MADHUKAR S/O BABURAO DESHMUKH Vs. STATE OF MAHARASHTRA	August 29, 2008
MADHUKAR S/O BHIMRAO BODAKHE Vs. CHIEF EXECUTIVE OFFICER	August 12, 2008
MADHUKAR S/O NARAYAN LALE Vs. MAHARASHTRA STATE ROAD TRANSPORT CORPORATION THROUGH ITS DIVISIONAL CONTROLLER	August 7, 2008
MADHUKAR S/O RAMJI DOLARE Vs. PRAMILBAI W/O RAMKRUSHNA PRADHAN	March 4, 2008
MADHUKAR V. KHANDEPARKAR Vs. ADMINISTRATIVE TRIBUNAL	November 14, 2008
MADHURI VASANTRAO NANEKAR Vs. VARSHA VINOD DESHPANDE	January 18, 2008
MADHURI W O PRAMOD SHAHA Vs. COMMISSIONER OF INCOME TAX	August 7, 2008
MADHUSUDAN SHRIKRISHNA Vs. EMKAY EXPORTS	June 2, 2008
MADURA COATS LIMITED Vs. P C RATHOD	April 28, 2008
MAGAN AUTOMOBILES Vs. ASHOK S/O LAXMANDAS KRISHNANI	February 5, 2008
MAGAN LAL SAVANI Vs. UTTAM CHITRA	March 14, 2008
MAHABALESHWAR R HEGDE Vs. LAKSHMI A SALGAOCAR	June 17, 2008
MAHADEAO RAMA VAIDYA Vs. STATE OF MAHARASHTRA	June 4, 2008
MAHADEO ATMARAMJI NAGE Vs. MAHARASHTRA STATE ROAD TRANSPORT COEPORATION	November 27, 2008
MAHADEO BRIJLAL TIWARI Vs. RAMJAG S/O RAMROOP PANDEY	January 15, 2008
MAHADEO CHAGALAL KUREL Vs. STATE OF MAHARASHTRA	August 26, 2008
MAHADEO EKNATH Vs. STATE OF MAHARASHTRA	July 17, 2008
MAHADEO GOSAI SAHARE Vs. MAROTI S/O KARUNJI RAUT	February 20, 2008
MAHADEO KERBA MASKE Vs. STATE OF MAHARASHTRA	March 5, 2008
MAHADEO NATHUJI PATIL Vs. SURJABAI KHUSHALCHAND LAKKAD	March 4, 2008
MAHADEO RAMA VANDALE Vs. DISTRICT DEPUTY REGISTRAR CO-OPERATIVE SOCIETIES & ORS	August 27, 2008
MAHADEO S O TULSIRAM OATHADE Vs. VATSALABAI WD O SHAMRAO PATHADE	June 20, 2008
MAHADEO S/O BUDHA GEDAM Vs. GOVIND S/O SUKRUJI RAMTEKE	April 7, 2008
MAHADEO SON OF BAJIRAO MAMILWAR Vs. OMPRAKASH GYARASILAL AGRAWAL	August 21, 2008
MAHADEO VISHWANATHAPPA GANDIGUDE Vs. SUNIL SHRIRAM PANDILWAR	November 11, 2008
MAHADU APPA WANJOLE Vs. LAXMAN VEERAPPA WANJOLE	June 5, 2008
MAHADU S/O NARAYAN PANGSE Vs. GANPAT NARAYAN PANGSE	August 7, 2008
MAHAKAUSHAL AGROTECH LTD Vs. STATE OF MAHARASHTRA	January 30, 2008
MAHARANI DURGAVATI GONDWANA SHIKSHAN SANSKRITIK VIKAS PARISHAD KHAPAKURD Vs. STATE OF MAHARASHTRA	January 22, 2008
MAHARASHTRA CENTRE Vs. KISHOR SITARAM AMBHORE	March 14, 2008
MAHARASHTRA HOUSING AND AREA DEVLOPMENT AUTHORITY Vs. P V ANTURKAR	July 4, 2008
MAHARASHTRA INDUSTRIAL DEVELOPMENT CORPN LTD Vs. GOVARDHANI CONSTRUCTION CO	February 27, 2008
MAHARASHTRA INDUSTRIAL DEVELOPMENT CORPORATION Vs. GAJANAN PRINTING PRESS OFFICE	September 30, 2008
MAHARASHTRA INDUSTRIAL DEVELOPMENT CORPORATION Vs. GAJANAN PRINTING PRESS OFFICE	August 21, 2008
MAHARASHTRA MANDAL SADASHIV PETH Vs. ANJALI RAMESH SHAH	February 26, 2008
MAHARASHTRA SHARIRIK SHIKSHAN SHASTRA MAHAVIDYALAYA VYAVASTHAPAN MAHASANGH Vs. STATE OF MAHARASHTRA	August 13, 2008
MAHARASHTRA SHIVAJI EDU SOCIETY SIHORA Vs. JOINT CHARITY COMMISSIONER	April 23, 2008
MAHARASHTRA SMALL SCALE INDUSTRIES DEVELOPMENT CORPORATION Vs. PRAKESH R SOMWANSHI	October 20, 2008
MAHARASHTRA SMALL SCALE INDUSTRIES DEVELOPMENT CORPORATION LTD Vs. SNEHADEEP STRUCTURES PVT LTD	February 5, 2008
MAHARASHTRA STATE BOARD OF SECONDARY AND HIGHER SECONDERY EDUCATION Vs. SANJAY KISHANRAOSHRUNGARE	March 28, 2008
MAHARASHTRA STATE CO OP Vs. JOINT DIRECTOR	December 5, 2008
MAHARASHTRA STATE CO OPERATIVE BANK LTD Vs. STATE OF MAHARASHTRA	September 8, 2008
MAHARASHTRA STATE CO OPERATIVE BANK LTD Vs. STATE OF MAHARASHTRA	June 2, 2008
MAHARASHTRA STATE CO-OPERATIVE HOUSING FINANCE CORPORATION LTD Vs. STATE OF MAHARASHTRA	January 17, 2008
MAHARASHTRA STATE COOPERATIVE AGRICULTURAL AND RURAL DEVELOPMENT BANK LTD Vs. ANNASAHEB BANDU PATIL	February 5, 2008
MAHARASHTRA STATE COOPERATIVE BANK LIMITED Vs. AGRICULTURAL PRODUCE MARKET COMMITTEE	August 20, 2008
MAHARASHTRA STATE COOPERATIVE COTTON GROWERS MARKETING FEDERATION LIMITED Vs. SURESH WAMANRAO MASODKAR	August 25, 2008
MAHARASHTRA STATE COOPERATIVE COTTON GROWERS MARKETING FEDERATION LTD Vs. PRADEEP LAXMANRAO DESHMUKH	April 11, 2008
MAHARASHTRA STATE ELECTRICITY BOARD Vs. NAMDEO S/O ASHRUBA KALE	February 14, 2008
MAHARASHTRA STATE ELECTRICITY BOARD Vs. PANYAM CEMENT & MINERALS IND LTD	May 2, 2008
MAHARASHTRA STATE ELECTRICITY BOARD Vs. K T STEEL INDUSTRIES PRIVATE LIMITED	May 6, 2008
MAHARASHTRA STATE ELECTRICITY BOARD Vs. GANGABAI SHAMRAO SUDKE	August 6, 2008
MAHARASHTRA STATE ELECTRICITY GENERATION COMPANY LIMITED, MAHARASHTRA STATE ELECTRICITY GENERATION COMPANY LIMITED Vs. PREMLAL S/O KANHAIYALAL JOGI	August 21, 2008
MAHARASHTRA STATE OF BOARD OF SECONDARY Vs. SANJAY KRISHNARAO SHRUNGARE	April 8, 2008
MAHARASHTRA STATE ROAD TRANSPORT CORPORATION Vs. HARI SADASHIV MALI	March 28, 2008
MAHARASHTRA STATE ROAD Vs. VASANT B ARAJ	March 11, 2008
MAHARASHTRA STATE ROAD TRANSPORT Vs. RARMBAI VIJAY SHENDE	November 20, 2008
MAHARASHTRA STATE ROAD TRANSPORT CORPORATION Vs. S Y UBALE	August 26, 2008
MAHARASHTRA STATE ROAD TRANSPORT CORPORATION Vs. MADHUKAR SHAMRAO PATIL	June 16, 2008
MAHARASHTRA STATE ROAD TRANSPORT CORPORATION Vs. MAULABI ABDUL MUJAWAR	August 26, 2008
MAHARASHTRA STATE ROAD TRANSPORT CORPORATION Vs. PRAMOD S/O SHRIRAM NANDANWAR	August 13, 2008
MAHARASHTRA STATE ROAD TRANSPORT CORPORATION Vs. GAJANAN S/O NARAYAN HANUMANTE	August 8, 2008
MAHARASHTRA STATE ROAD TRANSPORT CORPORATION Vs. AMBADAS SADHIV HINGANE	April 10, 2008
MAHARASHTRA STATE ROAD TRANSPORT CORPORATION Vs. PRAKASH TULSHIRAM PARDESHI	April 22, 2008
MAHARASHTRA STATE ROAD TRANSPORT CORPORATION Vs. GUJARAT STEEL TUBES LTD	February 21, 2008
MAHARASHTRA STATE ROAD TRANSPORT CORPORATION Vs. PUSHPABAI WD/O PUNDLIKRAO RAMTEKE	March 4, 2008
MAHARASHTRA STATE ROAD TRANSPORT CORPORATION Vs. JEEVAN MAHADEO NILKAR	January 22, 2008
MAHARASHTRA STATE ROAD TRANSPORT CORPORATION Vs. MANTESHWAR VITTAL JOSHI	February 6, 2008
MAHARASHTRA STATE ROAD TRANSPORT CORPORATION Vs. VAISHALI VASUDEO SHIRKE	December 1, 2008
MAHARASHTRA STATE ROAD TRANSPORT CORPORATION Vs. SITARAM CHIMAJI GODSE	August 14, 2008
MAHARASTRA STATE ROAD TRANSPORT COR Vs. LEELADHAR SON OF BABURAO ADMANE	September 2, 2008
MAHATMA GANDHI MISSIONS INSTITUTE Vs. STATE OF MAHARASHTRA	August 22, 2008
MAHATTA CHAMBER OF COMMERCE INDUSTRIES AND AGRICULTURAL Vs. STATE OF MAHARASHTRA	April 15, 2008
MAHAVIR ENTERPRISES Vs. JOINT CIVIL JUDGE	August 19, 2008
MAHAVIR THEATRES CO Vs. UNION OF INDIA	April 17, 2008
MAHENDRA D JAIN Vs. INCOME TAX OFFICER	September 8, 2008
MAHENDRA JAYANTILAL VORA Vs. ADITYA ENTERPRISES	January 18, 2008
MAHENDRA N THAKKAR Vs. JAYESH M GANDHI	August 6, 2008
MAHENDRA PANMAL DUGGAD JAIN Vs. BHARARILAL PANMAL DUGGAD JAIN	March 10, 2008
MAHESH CHANDAIKAR Vs. DATTARAM TATO CHANDAIKAR	December 18, 2008
MAHESH LAXMAN JUWATKAR Vs. STATE OF MAHARASHTRA	October 7, 2008
MAHESH PRALHADRAO LAD Vs. STATE OF MAHARASHTRA	July 14, 2008
MAHESH SAHAKARI PASTSANSTHA LTD Vs. GUNARAM ATUMAL TOLANI	March 19, 2008
MAHESH VARMA Vs. STATE OF MAHARASHTRA	March 27, 2008
MAHESH VARMA Vs. STATE OF MAHARASHTRA	February 13, 2008
MAHESH VASANT PAWAR Vs. STATE OF MAHARASHTRA	June 10, 2008
MAHESHKANT MULJIBHAI MAKAWANA Vs. RAMKRISHNA MANGILAL DALYA	December 10, 2008
MAHESHKUMAR AGRAWAL Vs. STATE	April 23, 2008
MAHIBOOB MAHAMMAD PATIL Vs. EXECUTIVE DIRECTOR	March 27, 2008
MAHINDRA & MAHINDRA LTD Vs. UNION OF INDIA	September 4, 2008
MAHINDRA AND MAHINDRA CO LTD Vs. RAJENDRA KUMAR BHURAT	September 19, 2008
MAHINDRA AND MAHINDRA CO LTD Vs. STATE OF MAHARASHTRA	September 19, 2008
MAHINDRA AND MAHINDRA LTD Vs. AVINASH D KAMBLE	March 3, 2008
MAHINDRA DIPCHAND JAIN Vs. ASHOK SARDARMAL PAREKH	June 3, 2008
MAHMOODKHAN HASANKHAN Vs. SHAMIM KHANAM WD/O AYYUBKHAN	January 28, 2008
MAINABAI WD/O TULSIRAM RAMTEKE AND ORS Vs. SAJANDAS GOWARDHAN BOMBARDE	February 25, 2008
MAITABKHAN Vs. BABURAO	December 15, 2008
MAKANJI TIMBERS Vs. MADHI VIBHAG KHAND UDYOG SAHAKARI MANDLI LTD	February 21, 2008
MAKERS DEVELOPMENT SERVICES PVT LTD Vs. M VISVESVARAYA INDUSTRIAL RESEARCH AND DEVELOPMENT CENTRE	April 25, 2008
MALADEVI LEELANAND ANTHWAL Vs. SATESHWAR PRASAD MURLIDHAR ANTHWAL	September 17, 2008
MALATI APPU PACHORE Vs. STATE OF MAHARASHTRA	January 18, 2008
MALEGAON NAGAR PALIKA Vs. VASANT NATHU KALE	January 23, 2008
MALHARI VITHOBA ZAWARE Vs. BHIMASHANKAR BALWANT PAYMODE	March 11, 2008
MALINI V PARAB ALIAS PRABHU Vs. PRAFULLAKUMAR R DESHPANDE	June 6, 2008
MALLIKARJUN BASAVNAPPA KALSHETTI Vs. EXECUTIVE DIRECTOR	March 27, 2008
MALOJI NANPPA Vs. STATE OF GOA	March 14, 2008
MAMATA CHATURBHUJ RIJHWANI Vs. CHATURBHUJ	February 26, 2008
MAN MOHAN THAPAR Vs. STATE OF GOA	March 7, 2008
MANAGER Vs. BHALCHANDRA BABULAL WANI	April 28, 2008
MANAGER SOLAPUR MUNICIPAL CORPORATION Vs. DEVIDAS MAHADEV POTDAR	December 10, 2008
MANALI S KALE Vs. DIRECTOR DIRECTORATE OF MEDICAL EDUCATION RESEARCH	July 3, 2008
MANCHAKRAO RAMCHANDRA DESHMUKH Vs. DESAI SAKHARAM MARATHE & ORS	February 18, 2008
MANDA ASHOK PATLIPUTRA Vs. COMMISSIONER OF POLICE	February 21, 2008
MANDABAI Vs. MURLIDHAR NARAYAN PONNALWAR	May 5, 2008
MANDAKINI BHAUSAHEB PAGIRE Vs. BHAUSAHEB GENU PAGIRE	July 25, 2008
MANDAKINI MANOHAR DESAI Vs. CHAMPAKLAL CHOGMAL JAIN	April 30, 2008
MANGAL BALASAHEB DESHMANE Vs. STATE OF MAHARASHTRA	August 20, 2008
MANGAL S/O LALCHAND BIRHADE Vs. STATE OF MAHARASHTRA	May 2, 2008
MANGALA PRADEEP LAMBADE Vs. MADHUBALA MADHUKAR MISHRA	June 19, 2008
MANGALA R AWAD Vs. SHASHIKALA KISAN AWAD	May 6, 2008
MANGALA W/O SUNDARRAO MORE Vs. STATE OF MAHARASHTRA	August 14, 2008
MANGANESE ORE INDIA LTD Vs. COMMISSIONER FOR WORKMEN COMPENSATION	April 3, 2008
MANGESH DNYANESHWAR WALHUJ Vs. STATE OF MAHARASHTRA	July 16, 2008
MANGESH GULABRAO GAWANDE Vs. STATE OF MAHARASHTRA	April 10, 2008
MANGESH RAMCHANDRA Vs. STATE OF MAHARASHTRA	September 29, 2008
MANGESH T SAWANT Vs. STATE OF MAHARASHTRA	June 9, 2008
MANGHANDAS PARMANAND Vs. KAMLESH M HEMRAJANI	July 4, 2008
MANGLA HOMES (P) LTD Vs. ITO	August 29, 2008
MANGUESH MEGHASYAM KUWELKAR ALIAS SHARAD MEGHASYAM KUWELKAR Vs. YESHWANT MEGHASYAM KUWELKAR ALIAS SHISHIR MEGHASYAM KUWELKAR	July 9, 2008
MANGUESH RAJARAM WAGLE Vs. SURESH D NAIK	February 1, 2008
MANI TIAWRI Vs. STATE OF MAHARASHTRA	November 26, 2008
MANIK BASAPPA ALIAS BASAWANTAPPA BARULE Vs. STATE OF MAHARASHTRA	June 25, 2008
MANIK DINKAR JAGTAP Vs. STATE OF MAHARASHTRA	April 30, 2008
MANIK GANPATRAO TAIWADE Vs. STATE OF MAHARASHTRA	September 19, 2008
MANIK GANPATRAO TAIWADE Vs. STATE OF MAHARASHTRA	September 18, 2008
MANIK SHANKARRAO DHOTRE Vs. STATE OF MAHARASHTRA	February 5, 2008
MANIKRAO MAHADEORAO NIMJE Vs. SUB-DIVISIONAL OFFICER	February 7, 2008
MANIKRAO S/O SITARAM PANHEKAR Vs. SHANKARRAO S/O SITARAM PANHEKAR	April 22, 2008
MANIKRAO SHRIPATRAO BIRAJDAR Vs. STATE OF MAHARASHTRA	January 18, 2008
MANIKSING KISANSING PARDESHI Vs. STATE OF MAHARASHTRA	February 27, 2008
MANILAL S/O NARSIDAS TAHTWANI AND ORS Vs. VIJAY S/O BABURAO CHANDAWAR	August 25, 2008
MANISH LALITKUMAR BAVISHI Vs. ADDL. DIR. GENERAL, DRI	January 24, 2008
MANISH S/O PURUSHOTTAM CHIRAWAWALA Vs. PURUSHOTTAM S/O BISESERLALJI CHIRAWAWALA	August 7, 2008
MANISHA @ MALA W/O PRADIP SHEWATKAR Vs. PRADIP S/O UTTAMRAO SHEWATKAR	January 15, 2008
MANJARA SHETAKARI SAHAKARI SAKHAR KARKHANA LTD Vs. ATMARAM RAOSAHEB GAWALI	March 11, 2008
MANJERI VIJAYSINH PATIL Vs. STATE OF MAHARASHTRA	August 21, 2008
MANJU SINGH Vs. JANKI RAMRAO AMMANRAJ	December 10, 2008
MANJULABEN W/O MANILAL PATEL Vs. STATE OF MAHARASHTRA	August 14, 2008
MANJUSHA RAJENDRA KALE Vs. SCHOOL EDUCATION AND SPORTS DEPARTMENT	March 19, 2008
MANMIT KAUR GANDHI Vs. BUDH SINGH ANAND	June 4, 2008
MANMIT SAGGU Vs. STATE OF MAHARASTRA	October 17, 2008
MANNU S/O KONDIBA CHANDOL Vs. STATE OF MAHARASHTRA	March 12, 2008
MANOHAR MAHADEORAO PAGRUT Vs. SAU SUNANDA RAMDAS THARKAR	April 1, 2008
MANOHAR S/O JESAMAL MOTWANI Vs. ARUNA RAJENDRA LANJEKAR	August 20, 2008
MANOHAR S/O MAHADEORAO BALPANDE Vs. GANPAT S/O WAMANRAO JEWANKAR (JEWANE)	August 7, 2008
MANOHAR S/O NARHARRAO DESHPANDE AND ORS Vs. STATE OF MAHARASHTRA	May 6, 2008
MANOHAR SHRIPAD BHAT Vs. MUNICIPAL CORPORATION OF CITY OF PUNE	April 15, 2008
MANOHAR SON OF DAMODHAR PATIL Vs. SUB DIVISIONAL OFFICER (REVENUE)	February 14, 2008
MANOJ B. JOSHI Vs. 8TH INCOME-TAX OFFICER	July 29, 2008
MANOJ KUMAR ALIAS ASHOK Vs. STATE OF MAHARASHTRA	July 11, 2008
MANOJ SAKHARAM NAWALE Vs. STATE OF MAHARASHTRA	May 22, 2008
MANOJ VITHALRAO GARUD Vs. STATE OF MAHARASHTRA	March 5, 2008
MANRAKHAN S/O ITWARI SAHU AND ORS Vs. GOPAL S/O GANESH PADHYE	August 11, 2008
MANRATNA DEVELOPERS Vs. MEGH RATAN COOPERATIVE HOUSING	October 23, 2008
MANU NARANG Vs. AMINABAI ABDUL REHMAN	February 21, 2008
MANUEL COLACO Vs. ANTONIO COLACO	August 27, 2008
MANUEL JOAO PEREIRA Vs. PASCOAL SEBASTIAO CARDOSO	August 29, 2008
MANUELINO HIPOLITO RODRIGUES Vs. STATE THROUGH POLICE INCHARGE	April 17, 2008
MANZOOR MOHAMMED IBRAHIM SHAIKH Vs. STATE OF MAHARASHTRA	August 11, 2008
MAPRA LABORATORIES PVT LTD Vs. WALTER BUSHNESS PVT LTD	June 23, 2008
MARATHWADA GRAMIN SHIKSHAN PRASARAK MANDAL Vs. VASANT S/O BABURAO KURUND	May 2, 2008
MARGAPPA SHETHAPPA VADAR Vs. PROCTOR AND GAMBLE INDIA MUMBAI	May 2, 2008
MARIA ALINA ETERMINA DO ROSARIO Vs. DEPUTY COLLECTOR DEV	July 4, 2008
MARIA AQUINA LOBO Vs. DIRECTOR OF PANCHAYAT	August 8, 2008
MARIA CELSA GOMES Vs. MARIA AMALIA PEREIRA	July 29, 2008
MARIA LUIZA VALENTINA PEREIRA Vs. JOSE PAULO COUTINHO	August 8, 2008
MARIA MONICA SUSAIRAJ Vs. STATE OF MAHARASHTRA	October 14, 2008
MARIANO S J GODINHO Vs. GEORGE SEVERINO DMELO	March 31, 2008
MARICO LIMITED Vs. RAJ OIL MILLS LIMITED	February 20, 2008
MARINE DRIVE (GHEF) RESIDENTS Vs. STATE OF MAHARASHTRA	April 10, 2008
MARIO AGUSTO RAPOSO Vs. DEPUTY COLLECTOR LAND ACQUISITION OFFICER PANAJI	October 24, 2008
MARJORIE PASSANAH Vs. MUMTAZ IQBAL SHAIKH	June 16, 2008
MAROLI S O VISHNU BORKER Vs. STATE OF MAHARASHTRA	May 2, 2008
MAROTI HARIBA GOTWLE Vs. KUSUM MAROTI GOTAWALE	June 2, 2008
MAROTI PIRAJI BHASKARE Vs. STATE OF MAHARASHTRA	August 13, 2008
MAROTI RAMCHANDRA PARSUTKAR Vs. RAMDAS KHATI PIDURKAR	January 23, 2008
MAROTI S O VITHAL BHARPURE Vs. STATE OF MAHARASHTRA	August 7, 2008
MAROTI S/O GOVINDRAO CHAFLE Vs. NARAYAN S/O AMBADAS CHAFLE	February 8, 2008
MAROTI S/O VISHNU BORKAR Vs. STATE OF MAHARASHTRA	April 9, 2008
MAROTI TANU BHAISARE Vs. SURESH S/O BAJIRAO SAKHARE	January 22, 2008
MARTHAWADA GRAMIN BANK KARMACHARI SANGHATANA Vs. MANAGEMENT OF MARATHWADA GRAMIN BANK	November 14, 2008
MARTIN KWULIRE Vs. INTELLIGENCE OFFICER	April 22, 2008
MARTIN LOTTERY AGENCIES LTD Vs. STATE OF GOA	June 12, 2008
MARUTI BALWANT PAWAR Vs. MAHATMA PHULE AGRIVULTURAL UNIVERSITY	December 1, 2008
MARUTI JAGANNATH AUDI Vs. GOA UNIVERSITY	June 13, 2008
MARUTI LAXMAN ZHIPARE Vs. RAHUL ARJUN SARANG	February 28, 2008
MARUTI MANAJI SONUNE Vs. PRAKASH MAROTI AMBHORE & ORS	February 11, 2008
MARUTI S O BHAGWANRAO PATIL Vs. STATE OF MAHARASHTRA	October 6, 2008
MARUTI S/O SHETIBA BANSODE Vs. STATE OF MAHARASHTRA	January 30, 2008
MARYA RAMA RAO Vs. STATE OF GOA	February 6, 2008
MASCON MULTISERVICES AND CONSULTANTS PVT. LTD Vs. BHARAT OMAN REFINERIES LTD	August 1, 2008
MASJIT MUSHIJI CHAMDIWALE Vs. PURUSHOTTAM WASUDEORAO MOTGHARE	February 18, 2008
MASTER MAYUR NAVNATH VHATTE Vs. UNION OF INDIA	August 1, 2008
MATOSHREE WAHATUK COMPANY Vs. CENTRAL WAREHOUSING CORPORATION	January 30, 2008
MATOSHRI RAMABHAI AMBEDKAR VIDYARTHI VASATIGRUH TRUST Vs. BHARAT D HAMBIR	December 19, 2008
MAURICO DMELLO Vs. STATE THROUGH POLICE INSPECTOR	December 15, 2008
MAXGROW FINLEASE PRIVATE LIMITED Vs. STATE OF GOA THROUGH CHIEF SECRETARY	September 8, 2008
MAYA AJIT SATAM Vs. STATE OF MAHARASHTRA	September 22, 2008
MAYA W/O RAMESH WAKULKAR Vs. SHANKAR KISAN KUDE	January 15, 2008
MAYA WD/O RAJARAM CHAUDHARI Vs. STATE OF MAHARASHTRA	February 25, 2008
MEDHA WD/O GIRISH PUNJARI Vs. PARASANNA TOURS & TRAVELS	January 31, 2008
MEDLEY PHARMACEUTICALS LTD Vs. WINSOME LABOURATORIES LTD	September 22, 2008
MEENA SHANKARRAO MESHRAM Vs. C H RAJPUT	August 22, 2008
MEENA SURESH MANE Vs. SURESH GANGARAM MANE	December 10, 2008
MEENABAI MOHANRAO PATIL Vs. SUDHAKAR RAMRAO BIRAJDAR	January 31, 2008
MEERA BHAGWAT JADHAVAR Vs. STATE OF MAHARASHTRA	February 25, 2008
MEERA D/O RAMRAO PUTTHEWAD Vs. STATE OF MAHARASHTRA	January 15, 2008
MEERA SHRIKRISHNA NENE Vs. TASGAON ELECTRICITY GENERAL COOP SOCIETY LTD	February 1, 2008
MEGA VISHWANATH IYER Vs. UNFAIR MEANS ENQUIRY COMMITTIEE OF S K SOMAIYA COLLEGE OF ARTS SCIENCE AND COMMERS	August 28, 2008
MEGH RATAN Vs. RUSHABH RIKHAV	June 25, 2008
MEHBOOB ABDUL AALAM SURTANE Vs. STATE OF MAHARASHTRA	September 25, 2008
MEHMOOD SUBHAN SHAIKH Vs. STATE OF MAHARASHTRA	April 21, 2008
MEHTA MODY AND CO Vs. APPROPROATE AUTHIRITY	April 2, 2008
MEMON MINORITY EDUCATIONAL AND WELFARE SOCIETY Vs. STATE OF MAHARASHTRA	August 25, 2008
MENINO FERNANDES Vs. DIPIKA SOLANKI	October 17, 2008
MENON BEARING LTD Vs. BHARATIYA KAMGAR	November 26, 2008
MERCANTILE FINANCE HOUSE PRIVATE LIMITED Vs. ALFRED M COTTA	August 14, 2008
METHODEX SYSTEMS (P) LTD Vs. UNION OF INDIA	January 8, 2008
MHADA Vs. CHAIRMAN GRUH NIRMAN BHAVAN	August 4, 2008
MICHAEL JOHN HOLYOAKE Vs. COMMISSIONER OF CUSTOMS	October 7, 2008
MIDAS CARE PHARMACEUTICALS PVT. LTD. Vs. UNION OF INDIA (UOI)	October 1, 2008
MILAGRES A DE MELLO ATTORNEY OF CANCA COMMUNIDADE Vs. STATE OF GOA THROUGH THE CHIEF SECRETARY	April 16, 2008
MILIND HARAMAN MESHRAM Vs. STATE OF MAHARASHTRA	April 3, 2008
MINAKSHI DNYANESHWAR Vs. STATE OF MAHARASHTRA	September 12, 2008
MINI MUNESHWOR NATH KAUL Vs. TOPESHWARNATH KAUL	April 4, 2008
MINOO R SHROFF Vs. SHIRAAZ D ZILLA	January 16, 2008
MINOO RUSTOMJI SHROFF Vs. DALI KAVASJI GAI OF MUMBAI	March 13, 2008
MINOTI ANAND Vs. SUBHASH ANAND	December 10, 2008
MIRA ANANTA NAIK Vs. DEPUTY COMMISSIONER OF INCOME TAX (INVESTIGATION)	August 26, 2008
MIRZA QUMER HYDER Vs. A K THAKKER	March 14, 2008
MITEN SHYAMSUNDER MOHOTA Vs. UNION OF INDIA	March 27, 2008
MOH AZHAR KHAN Vs. SCHEDULED TRIBE SCRUTINY COMMITTEE	February 29, 2008
MOHAMAD ALIAS HAMYA RAZZAK PATHAN Vs. STATE OF MAHARASHTRA	December 16, 2008
MOHAMAD ASLAM Vs. DEPUTY COMMISSIONER	April 9, 2008
MOHAMAD ASLAM ABDUL RAZZAK SURAIYYA Vs. DEPUTY COMMISSIONER	December 16, 2008
MOHAMED ARIF HAJI UMAR MOTIWALA Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY	February 5, 2008
MOHAMED DADUKHAN TANASHA Vs. FATIMABI DILWAR JAMADAR	April 8, 2008
MOHAMED HANIF ANSARI Vs. STATE OF MAHARASHTRA	February 26, 2008
MOHAMED KAMIL NOOR MOHAMMED ANSARI ALIAS ANSAR Vs. D N JADHAV	February 1, 2008
MOHAMED SALEH GHULAMALI Vs. KAZI EBRAHIM JAMALUDDIN	February 29, 2008
MOHAMMAD ADIL Vs. STATE	December 16, 2008
MOHAMMAD ADIL Vs. STATE	December 18, 2008
MOHAMMAD ADIL, PRESENTLY LODGED IN CENTRAL JAIL AGUADA Vs. STATE THROUGH PUBLIC PROSECUTOR	December 1, 2008
MOHAMMAD AFZAL Vs. STATE OF MAHARASHTRA	September 1, 2008
MOHAMMAD AFZAL Vs. STATE OF MAHARASHTRA	September 2, 2008
MOHAMMAD AFZAL SON OF SAMSHODDIN MUS Vs. STATE OF MAHARASHTRA	September 9, 2008
MOHAMMAD HARUN S/O JUMMA KURESHI Vs. MAHARASHTRA STATE ROAD TRANSPORT CORPORATION	February 8, 2008
MOHAMMAD IQBAL ANSARI S OF O ABDUL AZIZ ANSARI Vs. CUSTOMS AND CENTRAL EXCISE DEPARTMENT	February 22, 2008
MOHAMMAD IQBAL USMAN KHATRI Vs. SURESH TOTARAM NATHANI	September 22, 2008
MOHAMMAD ISHAK MOHAMMAD KASAM Vs. HARIRAM GULABCHAND MAHAJAN	June 26, 2008
MOHAMMAD ISRAIL S/O MOHD IBRAHIM Vs. JOBEDA BEGUM WD/O BASHIR ALI & ORS	April 8, 2008
MOHAMMAD KHAIRUDDIN S O MOHD HABIBUDDIN Vs. MOINUDDIN S O PACHULAL SHAIKH	July 4, 2008
MOHAMMAD RAFEEQUE Vs. M ABDULLA MOHIDDIN KUNHI	August 29, 2008
MOHAMMAD SALIM SHAIKH AHMED Vs. STATE OF MAHARASHTRA	December 4, 2008
MOHAMMAD SHAHJAHAN Vs. GEO-CHEM LABORATORIES (P) LTD	January 30, 2008
MOHAMMADI SHOP Vs. HINDUSTAN PETROLEUM CORPN LTD	August 26, 2008
MOHAMMED ATIQ SHAIKH Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY & ORS	April 10, 2008
MOHAMMED INAMUL HAQ Vs. MOHAMMAD IDRIS QURESHI	July 4, 2008
MOHAMMED INAMUL HAQ Vs. MOHAMMAD IDRIS QURESHI	June 24, 2008
MOHAMMED JAHIRUDDIN BAHAUDDIN Vs. DIVISIONAL JOINT REGISTRAR	August 21, 2008
MOHAMMED MUSTAKIN KHAN Vs. STATE OF MAHARASHTRA	June 25, 2008
MOHAMMED SALEEM VALI Vs. STATE	October 7, 2008
MOHAN Vs. GOVERNMENT OF INDIA	August 1, 2008
MOHAN DATTATRAYA KATKAR Vs. STATE OF MAHARASHTRA	February 20, 2008
MOHAN GOVIND CHITALE Vs. NIRMALA ANAND DEODHAR	December 5, 2008
MOHAN GOVIND NAIK Vs. SUDHAKAR V GURAV	June 5, 2008
MOHAN KUMAR RAYANA Vs. RAJENDRAPRASAD RAMESHWARLAL JHAVAR	August 26, 2008
MOHAN LAL SHARMA Vs. FAMOUS CINE LABORATORIES AND STUDIOUS	March 10, 2008
MOHAN S O GOPALRAO MATE Vs. PRINCIPAL SECRETARY	August 14, 2008
MOHAN SHAMRAO MOHITE Vs. STATE OF MAHARASHTRA	January 22, 2008
MOHAN SO SOPAN BARBOLE Vs. STATE OF MAHARASTRA	April 16, 2008
MOHAN TARACHAND MUKHI Vs. STATE OF MAHARASHTRA	September 26, 2008
MOHANKUMAR JAIGOPAL ARORA Vs. MUNICIPAL CORPORATION THANE	July 30, 2008
MOHANKUMAR JAIGOPAL ARORA Vs. MUNICIPAL CORPORATION OF CITY	October 7, 2008
MOHD ABDUL Vs. STATE OF MAHARASHTRA	March 17, 2008
MOHD ABDUL JABBAR S/O MOHD ABDUL QADAR Vs. SUBHASH S/O DHONDIRAM MANE	February 4, 2008
MOHD AKHIL SHAKIL SHAIKH Vs. STATE	April 23, 2008
MOHD ARIF MOHD SULEMAN Vs. STATE OF MAHARASHTRA	February 6, 2008
MOHD ASPAT ABDUL AZIZ Vs. STATE	April 23, 2008
MOHD AZIZ UL HAQ Vs. DILIP MURLIDHAR LOHIYA	October 18, 2008
MOHD HABIB MOHD ISHAOUE Vs. ABDUL AZIZ	April 11, 2008
MOHD HUSSAIN Vs. STATE OF MAHARASHTRA	February 22, 2008
MOHD JAKRIA MOHD BASHIR SAUDAGAR Vs. DEPUTY INSPECTOR GENERAL OF PRISONS	August 1, 2008
MOHD KAMAR ABDUL ANSARI Vs. STATE OF MAHARASHTRA	June 24, 2008
MOHD MUSHIRULHAQ MOHD MOHILBULHAQ Vs. PRESIDING OFFICER	August 21, 2008
MOHD NABI ALIAS BABLOO Vs. STATE OF MAHARASHTRA	April 25, 2008
MOHD RIYAZUR REHMAN SIDDIQUI Vs. DEPUTY DIRECTOR OF HEALTH SERVICES	September 25, 2008
MOHD SHAKEEL MOHD ISMAIL Vs. STATE OF MAHARASHTRA THROUGH SUPERINTENDENT	August 4, 2008
MOHD SHOAIB HAIDER KHAN Vs. STATE OF MAHARASHTRA	October 22, 2008
MOHINI JANARDHAN PATIL Vs. MAHARASHTRA STATE ROAD TRANSPORT CORPORATION	January 15, 2008
MOHMAD JAKIR MOHAMAD MUKTAR SHAIKH Vs. TATE OF MAHARASHTRA	February 14, 2008
MOHMED YUNUSUDDIN SHAIKH Vs. MANGANESE ORE INDIA LTD	January 25, 2008
MONT BLANC PROPERTIES AND INDUSTRIES LTD Vs. MONT BLANC CO-OPERATIVE HOUSING SOCIETY LTD	October 23, 2008
MOOLCHAND S SHAH @ CHOKSI Vs. UNION OF INDIA	September 11, 2008
MORESHWAR BHARATRAM BHADE Vs. AGRICULTURE PRODUCE MARKETING	July 31, 2008
MORESHWAR DINANATH SAVE Vs. STATE OF MAHARASHTRA	August 8, 2008
MORMUGAO MUNICIPAL COUNCIL Vs. VINAYAK SHENVI	April 2, 2008
MOTILAL MOHAN PARDESHI Vs. STATE OF MAHARASHTRA	August 20, 2008
MOTILAL PRABHULALJI VYAS Vs. JAYANTILAL TULSIDAS THANAWALA	August 14, 2008
MOTIRAM KESHAORAO BANGINWAR Vs. GAFOORBHAI	January 24, 2008
MOTOR INDUSTRIES CO LTD Vs. POPAT MURLIDHAR PATIL	July 9, 2008
MRIGENRA MAHADEO JALAN Vs. STATE OF MAHAEASHTRA	May 6, 2008
MRS. SAYYEDA FARHEEN MURTUZA Vs. UNION OF INDIA	June 3, 2008
MRS. VINABEN C. PARIKH Vs. APPROPRIATE AUTHORITY	November 24, 2008
MRUNAL SUNIL GITE Vs. STATE OF MAHARASHTRA	January 28, 2008
MSEB KAMGAR SENA Vs. MANAGING DIRECTOR MAHARASHTRA STATE	April 30, 2008
MUKESH Vs. NEHA WIFE OF SHRI MUKESH	June 3, 2008
MUKESH DEVARAM MANDORA Vs. STATE OF MAHARASHTRA	June 25, 2008
MUKESH NASHIKRAO TIRPUDE Vs. WAMANRAO TATOBAJI KOMBADE	April 11, 2008
MUKTABAI GAJANAN GAWHANE Vs. STATE OF MAHARASHTRA	February 12, 2008
MUKUND BALVIRSING THAKUR Vs. STATE OF MAHARASHTRA	May 6, 2008
MUKUND BAPURAO SHENDE Vs. STATE OF MAHARASHTRA	September 24, 2008
MUKUND NANA EDKE Vs. DAINIK GAVKARI AND ANOTHER	November 27, 2008
MUKUND RAMCHANDRA KOLAPKAR Vs. KISAN TRYAMBAK GAIKWAD	August 14, 2008
MULEY BROTHER PVT LTD Vs. SAMINDARABAI KARBHARI DANDGE	June 25, 2008
MULLA ABDUL KARIM MUZAWAR Vs. SAYEDABDUL RAZAK	September 12, 2008
MULTI COMMODITY EXCHANGE OFINDIA LTD Vs. STATE THROUGH LOCAL CRIME BRANCH	August 29, 2008
MUMBAI Vs. WILLINGDON SPORTS CLUB	March 18, 2008
MUMBAI INTERNATIONAL AIRPORT AUTHORITY PVT LTD Vs. AIRPORTS AUTHORITY OF INDIA	April 25, 2008
MUMBAI INTERNATIONAL AIRPORT PVT LTD Vs. INDAMER COMPANY PVT LTD	July 2, 2008
MUMBAI METROPOLITION REGION DEVELOPMENT Vs. UNITY INFARAPOJECT LTD	February 15, 2008
MUMBAI MUNICIPAL CORPORATION Vs. HAJI BISMILLA CHOUDHARY	October 3, 2008
MUMTAZBEG RUSTAMBEG Vs. ABDUL RASHID MOHD WAZIR	August 7, 2008
MUNAVAR MOHD YOUNUS SHAIKH Vs. STATE OF MAHARASHTRA	April 16, 2008
MUNCIPAL CORPORATION OF THE CITY Vs. AYSHWARYA ENTERPRISES	November 18, 2008
MUNEER Vs. ANTIKABAI	April 29, 2008
MUNICIPAL COMMISSIONER Vs. SAI DARSHAN BORIVALI MANDAI VYAPARI SEVA SANGH ASSOCIATION	May 5, 2008
MUNICIPAL COMMISSIONER KOLHAPUR Vs. MAHANAGAR PALIKA KARMACHARI SANGH	February 18, 2008
MUNICIPAL CORPORATION Vs. STATE OF MAHARASHTRA	August 14, 2008
MUNICIPAL CORPORATION OF Vs. SHAILAJA D MHATRE	January 24, 2008
MUNICIPAL CORPORATION OF BOMBAY Vs. GENERAL SECRETARY BEST WORKERS UNION	June 23, 2008
MUNICIPAL CORPORATION OF CITY OF PUNA Vs. VIJAYA SADASHIV MARATHE	March 26, 2008
MUNICIPAL CORPORATION OF CITY OF PUNA Vs. NITIN JAYANT MULAY	March 26, 2008
MUNICIPAL CORPORATION OF GR BOMBAY Vs. TASNEEM SHABBIR HARIANWALA	November 24, 2008
MUNICIPAL CORPORATION OF GR MUMBAI Vs. JOINT VENTURE ANGERLEHNER MICHELL BAU GMBH	June 19, 2008
MUNICIPAL CORPORATION OF GREATER BOMBAY Vs. GWALIOR OIL MILLS	January 28, 2008
MUNICIPAL CORPORATION OF GREATER BOMBAY Vs. BENGAL IRON CORPORATION	April 28, 2008
MUNICIPAL CORPORATION OF GREATER MUBAI Vs. BEST WORKERS UNION	January 28, 2008
MUNICIPAL CORPORATION OF GREATER MUMBAI Vs. MALEN C PERIRA	June 27, 2008
MUNICIPAL CORPORATION OF GREATER MUMBAI Vs. KULKARNI & CO	April 4, 2008
MUNICIPAL COUNCIL Vs. BHARTIYA NAGAR PARISHAD	November 11, 2008
MUNICIPAL COUNCIL RISOD Vs. RAMESHCHANDRA SHANKARLAL SABU	January 8, 2008
MUNICIPAL COUNCIL SHIRDI Vs. SONIYA DEVIDAS PATIL	August 20, 2008
MUNNA ALIAS SHIVDAS Vs. STATE OF MAHARASHTRA	September 30, 2008
MUNTAZ AHMAD Vs. MAINODDIN	July 8, 2008
MUNWAR S/O SK ANWAR Vs. STATE OF MAHARASHTRA	February 16, 2008
MURLIDHAR AND COMPANY Vs. CITY OF NAGPUR CORPORATION	January 28, 2008
MURLIDHAR BHIMRAOJI SABLE Vs. STATE OF MAHARASHTRA	August 12, 2008
MURLIDHAR PANDHARINATH SHIRSATH Vs. SPECIAL LAND ACQUISITION OFFICER	July 9, 2008
MURLIDHAR S/O BALAJI BHANDARWAD Vs. STATE OF MAHARASHTRA	March 12, 2008
MUSAKHAN Vs. DIVISIONAL CONTROLLER	April 9, 2008
MUSHIRUDDIN KHATALSAB BEPARI Vs. STATE OF MAHARASHTRA	August 7, 2008
MUSHTAQ SHAH Vs. HAIDARIYA URBA EDUCATION SOCIETY	April 21, 2008
MUSLIM HANIFSAHEB INAMDAR Vs. JAKIR ISAQ NIKADE	July 30, 2008
MUSTAKIN NASEERUDIN SHAIKH Vs. STATE OF MAHARASHTRA	September 24, 2008
N K GUPTA Vs. STATE OF MAHARASHTRA	May 6, 2008
N R JET ENTERPRISES LTD Vs. NATIONAL PHARMACEUTICAL PRICING AUTHORITY	April 15, 2008
N S JAIN AND COMPANY PVT LIMITED Vs. GADKARI AGENCIES	July 10, 2008
N T KOTIAN Vs. STATE OF MAHARASHTRA	July 14, 2008
NABAB S/O KADER KHATIK Vs. STATE OF MAHARASHTRA	August 7, 2008
NACHIKET S/O CHANDRASHEKHAR PATIL Vs. POORNIMA W/O NACHIKET PATIL	April 4, 2008
NAGANATH @ NAGESH GUNDIBA RAJGURU Vs. EXECUTIVE DIRECTOR	March 27, 2008
NAGESH SABLE S O ISHWAR SABLE Vs. STATE OF MAHARASHTRA	January 31, 2008
NAGESH SON OF BHAURAO GORAKH Vs. STATE OF MAHARASHTRA	April 9, 2008
NAGESHWAR ANUPALAL PODDAR Vs. STATE OF MAHARASHTRA	April 24, 2008
NAGNATH Vs. RAMRAO BHAURAO PATANGE	April 29, 2008
NAGNATH BABU PARDHI Vs. EXECUTIVE DIRECTOR	March 27, 2008
NAGNATH S/O GUNJAJI GANGABONE Vs. STATE OF MAHARASHTRA	April 22, 2008
NAGNATH SADHU GAIKWAD Vs. MAHARASHTRA SHIKSHAN PRASARAK MANDAL	February 28, 2008
NAGORAO JAGANNATH PANDIT Vs. CHIEF EXECUTIVE OFFICER	March 12, 2008
NAGORAO PANDURANG HEDAU Vs. SAKHU DIWALU AKARE	February 14, 2008
NAGPUR IMPROVEMENT TRUST Vs. VIPIN S/O VIMAL KUMAR JAIN	August 22, 2008
NAGPUR INFRASTRUCTURES LTD Vs. COMMISSIONER	August 19, 2008
NAGPUR SHIKSHAN MANDAL Vs. HARIBHAU NATHUJI MOHOD	January 15, 2008
NAGUESH V NARULKAR Vs. DIRECTOR OF ARCHIVES GOVERNMENT OF GOA	July 7, 2008
NAHABALESHWAR GENU DEVALI Vs. STATE OF MAHARASHTRA	March 13, 2008
NAHALCHAND LALOOCHAND PVT LTD Vs. PANCHALI CO-OPERATIVE HOUSING SOCIETY LIMITED	April 25, 2008
NAHALCHAND LALUCHAND PVT LTD Vs. PANSHALI CO-OP HSG SOCIETY LTD	June 30, 2008
NAIKNAVARE AND ASSOCIATES Vs. STATE OF MAHARASHTRA	February 8, 2008
NAIMULLA M KHAN Vs. STATE OF MAHARASHTRA	February 18, 2008
NAJMA MOHAMMED KINJU Vs. STATE OF MAHARASHTRA	April 15, 2008
NAJMA SAJJAD KANJI Vs. RASHID SULEMAN OOMER	February 26, 2008
NAKUBAI VALU DHOKANE Vs. BHAGWANSINGH PRAKASH CHANDRA	July 8, 2008
NALINIBAI WD/O PANDHARINATH HARDAS AND ORS Vs. SHARAD NARAYANRAO JOSHI & ORS	April 2, 2008
NALU SANJAY DARNE Vs. STATE OF MAHARASHTRA	June 19, 2008
NAMDEO GIRMAJI TARFE Vs. STATE OF MAHARASHTRA	February 7, 2008
NAMDEO HULBA PANCHARE Vs. STATE OF MAHARASHTRA	June 10, 2008
NAMDEO LAXMAN SHENDE Vs. WESTERN COALFIELDS LIMITED	January 21, 2008
NAMDEO LAXMAN SHERE Vs. STATE OF MAHARASHTRA	October 1, 2008
NAMDEO S O JANBA BHALAVI Vs. STATE OF MAHARASHTRA	January 30, 2008
NAMDEO S/O YEDUBA PANDHARE Vs. STATE OF MAHARASHTRA THROUGH ITS SECRETARY, RURAL DEVELOPMENT	September 11, 2008
NAMDEO SHESHRAO DINDE Vs. SAU REKHA NAMDEO DINDE	March 28, 2008
NAMDEO VISHWNATH UMALE Vs. COMMISSIONER	January 28, 2008
NANA BABURAO KEDARE Vs. STATE OF MAHARASHTRA	January 15, 2008
NANA S/O DOMAJI SADANSHIV Vs. STATE OF MAHARASHTRA	August 8, 2008
NANA VISHWANATH DUKRE Vs. STATE OF MAHARASHTRA	August 22, 2008
NANAJI GAJANAN UPAGANLAWAR Vs. SHABBIR HUSAIN FIDA HUSSAIN	February 27, 2008
NANAJI S/O MAHADEO MESHRAM Vs. KHEMCHAND S/O MAHADEO MESHRAM & ORS	August 25, 2008
NANASAHEB S/O DOMAJI MENDHULE Vs. STATE OF MAHARASHTRA	April 24, 2008
NANAVATI SPECIALITY CHEMICALS Vs. UNION OF INDIA	August 29, 2008
NANCY DHAR Vs. SHIVANDAS REWACHAND DHARMANI EDUCATIONAL TRUST	January 25, 2008
NANDA PANDHARI Vs. BHIKAJI GHANSHYAM	November 26, 2008
NANDA SINIL SELVEDOR Vs. S SIVANANDHAN	February 1, 2008
NANDABAI W/O VILASRAO DARADE Vs. VISHNU S/O GYANDEV DARADE	August 13, 2008
NANDADEEP HIGHWAY CO-OPERATIVE HOUSING SOCIETY LTD Vs. MOTI GOBINDRAM BIJLANI	April 29, 2008
NANDED WAGHALA CITY MUNICIPAL CORPORATION Vs. MOHD YEZDANI S/O MOHD SAYEED	March 4, 2008
NANDINI J SHAH Vs. LIFE INSURANCE CORPORATION OF INDIA	January 31, 2008
NANDKISHOR BHAYYAJI KINEKAR Vs. STATE OF MAHARASHTRA	October 3, 2008
NANDKISHORE MEHRA Vs. SUDHI TRANSPORT LTD	April 24, 2008
NANDKUMAR B H NAIDU Vs. THANWARDAS HASANAND JANYANI	September 8, 2008
NANDKUMAR MAHADEO DENGANE Vs. BHAVIKA VIDYA PRASARAK MANDAL	April 8, 2008
NANDLAL Vs. PRINCIPAL SECRETARY	August 14, 2008
NANDU CHAVAN Vs. STATE	April 23, 2008
NANIK K DARYANANI Vs. DEPUTY INSPECOTOR GENERAL OF REGISTRATION AND DEPUTY CONROLLER OF STAMPS	March 19, 2008
NANURAM MOHANLAL VERMA Vs. OMPRAKASH GUPTA	May 2, 2008
NARAYAN Vs. MOHAN	April 7, 2008
NARAYAN Vs. STATE OF MAHARASHTRA	November 11, 2008
NARAYAN B GAONKAR Vs. SUDHAKAR YENU CHODANKAR	April 24, 2008
NARAYAN MAHADDU BHOKATE Vs. STATE OF MAHARASHTRA	December 8, 2008
NARAYAN MANIK PATIL Vs. JAYWANT J PATIL	August 1, 2008
NARAYAN MARUTI LENDWAY Vs. DRAUPADBAI JAGLAL PASI	June 17, 2008
NARAYAN N MORE Vs. STATE OF MAHARASHTRA	June 27, 2008
NARAYAN PARSHURAM NIKAM AND ORS Vs. STATE OF MAHARASHTRA	March 12, 2008
NARAYAN PUNDLIK WANKHEDE Vs. GANGUBAI VISHWAMBHAR DAHATONDE	April 1, 2008
NARAYAN RAJPUT Vs. UNION OF INDIA	December 12, 2008
NARAYAN S OF O LAXMANRAO UDDHALWAR Vs. NIRMALA W OF O DEVIDAS PATIL	January 18, 2008
NARAYAN S/O SALUBA MACHAVE Vs. STATE OF MAHARASHTRA	April 21, 2008
NARAYAN SHANKAR SOLANKI Vs. STATE OF MAHARASHTRA	November 20, 2008
NARAYAN SUKHTANKAR Vs. NARAYAN P BHOSALE	February 15, 2008
NARAYAN TUKARAM KATE Vs. HIRABAI RAMCHANDRA GODSE	July 9, 2008
NARAYAN V PATIL Vs. LALITA ARTS	January 22, 2008
NARAYANDAS GOPIKISHANJI JAWANDIA Vs. KAMALNAIN MADANLAL SHARMA	December 5, 2008
NARAYANDAS HIRALALJI SARDA Vs. STATE OF MAHARASHTRA	August 14, 2008
NARENDRA BAPURAO NICHAL Vs. PRAFULLACHANDRA NICHAL	August 5, 2008
NARENDRA CHIRKUTRAO BALPANDE Vs. ATULKUMAR PUNDALIKRAO ATKAR	April 1, 2008
NARENDRA SACCHIDANAND Vs. STATE OF MAHARASHTRA	August 21, 2008
NARENDRA SACHIDANAND KULKARNI Vs. STATE OF MAHARASHTRA	August 21, 2008
NARENDRAKUMAR RATANLAL PARASHAR Vs. RATANLAL ANANDILAL SHARMA	August 13, 2008
NARESH KESHAORAO WALKE Vs. P O DONAPAUL CARANZALEM	August 14, 2008
NARI SHRINGAR BIG BAZAR Vs. PANTALOON RETAILING INDIA LTD	April 3, 2008
NASEEM AHMAD WD/O SAYED IRSHAD AHMAD Vs. MANAGEMENT OF MANGANESE ORE (INDIA) LTD	August 14, 2008
NASHIK MUNICIPAL CORPORATION Vs. JAZU MANAGEMENT AND PARTNERSHIP	November 20, 2008
NASIR ABDUL FARID KHAN Vs. D N JADHAV COMMISSIONEROF POLICE	February 15, 2008
NASIR BEG Vs. STATE OF MAHARASHTRA	January 30, 2008
NASIR HUSAIN FILMS PVT LTD Vs. SAREGAMA INDIA LTD	April 7, 2008
NATHA LAKHA CHAVAN Vs. STATE OF MAHARASHTRA	January 25, 2008
NATHABAI TUKARAM GAVALE Vs. STATE OF MAHARASHTRA	June 2, 2008
NATIONAL AVIATION COMPANY Vs. AMIT KUMAR S O NIBAL CHAND	July 30, 2008
NATIONAL EDUCATION AND SOCIAL TRUST Vs. STATE OF MAHARASHTRA	March 14, 2008
NATIONAL INSURANCE CO LTD Vs. ASHA BHALCHANDRA JOSHI	September 17, 2008
NATIONAL INSURANCE CO LTD Vs. NIMBABAI W/O TUKARAM THELARI	October 15, 2008
NATIONAL INSURANCE COMPANY LTD Vs. SAMIRA FERNANDES	December 2, 2008
NATIONAL ORGANIC Vs. PANDIT LADAKU	July 29, 2008
NATIONAL ORGANIC CHEMICALS RCD LIMITED Vs. PANDIT LADAKU PATIL	August 29, 2008
NATIONAL PLASTICS INDUSTRIES Vs. INCOME TAX OFFICER	August 29, 2008
NATIONAL PRODUCTS Vs. SHALU RAMLAL	October 10, 2008
NATIONAL SALES AGENCIES Vs. COMMISSIONER (SUGAR)	February 27, 2008
NAV VIKAS SHIKSHAN SANSTHA KADOLI Vs. RAMESH ALIAS URKUDAJI DHAWALE	November 17, 2008
NAVEEN REGO Vs. STATE OF MAHARASHTRA	July 15, 2008
NAVIN KANTILAL THAKKAR Vs. WADILAL LAXMICHAND DOSHI	December 4, 2008
NAVNATH Vs. STATE OF MAHARASHTRA	May 6, 2008
NAVNATH DATTATRAYA WAGHMARE Vs. STATE OF MAHARASHTRA	January 14, 2008
NAVNATH KANHA NAIK Vs. UNITED BREWERIES LTD	September 16, 2008
NAVNATH KASHINATH JETHITOR Vs. STATE OF MAHARASHTRA	August 11, 2008
NAVSHAKTI COMBINED Vs. STATE OF MAHARASHTRA	January 28, 2008
NAWAS S/O DADA Vs. MOHD HANIF S/O ABDUL RAHEMAN	August 6, 2008
NAYAN S/O KESHAVJI NAGADA Vs. BHARAT S/O KESHAVJI NAGADA	August 1, 2008
NAYANA PRAMOD AVHAD Vs. STATE OF MAHARASHTRA	March 12, 2008
NAZIR DASTAGIR PATTEKARI Vs. STATE OF MAHARASHTRA	August 4, 2008
NEERAJ CEMENT STRUCTURALTS PVT LTD Vs. BOMBAY JCB EARTH MOVESH	June 25, 2008
NEETA NITIN NHANUSHALI Vs. STATE OF MAHARASHTRA	September 30, 2008
NEHRU SHIKSHAN SANSTHA Vs. SHOBHA KARVE	December 2, 2008
NELSON D COSTA Vs. N M LANGRANA	November 24, 2008
NEW BANK OF INDIA Vs. T SAROJINI AMMAL	April 16, 2008
NEW HARI GANGA FINANCE Vs. NARHARI S/O PANDURANG KALE	February 16, 2008
NEW INDIA ASSURANCE CO LTD Vs. RUKASANABAI	January 31, 2008
NEW INDIA ASSURANCE CO LTD Vs. CHANDRAKALABAI	January 31, 2008
NEW INDIA ASSURANCE CO LTD Vs. BHARTIYA VIMA KARMACHARI SENA	May 6, 2008
NEW INDIA ASSURANCE CO LTD Vs. SARJABAI	April 16, 2008
NEW INDIA ASSURANCE CO LTD Vs. ALISHABEE W/O SHAIKH NIZAM	April 17, 2008
NEW INDIA ASSURANCE CO LTD Vs. KAUSHALLAYABAI	April 10, 2008
NEW INDIA ASSURANCE CO LTD Vs. PURUSHOTTAM S/O LAXMANRAO THOTE	April 2, 2008
NEW INDIA ASSURANCE CO LTD Vs. LATABAI & ORS	July 18, 2008
NEW INDIA ASSURANCE CO LTD Vs. ANJANA W/O KISHOR DHOKRE	April 30, 2008
NEW INDIA ASSURANCE CO LTD Vs. MOHAMMAD	April 29, 2008
NEW INDIA ASSURANCE CO LTD Vs. SHARIFUDDIN BABAMINYA	April 28, 2008
NEW INDIA ASSURANCE CO LTD Vs. RAJEKHAN KHADABAKSHA MULLA	February 20, 2008
NEW INDIA ASSURANCE CO LTD Vs. VIMAL DATTARAM GOVEKAR	February 1, 2008
NEW INDIA ASSURANCE CO LTD Vs. NIRMALABAI W O RAJARAM GAOSAVI	July 2, 2008
NEW INDIA ASSURANCE CO LTD Vs. LATABAI MADHAV SARODE	July 1, 2008
NEW INDIA ASSURANCE CO LTD Vs. LILABAI BABAN SOMASE	July 7, 2008
NEW INDIA ASSURANCE CO LTD Vs. ASHABAI W O KALYAN KOTHI	June 19, 2008
NEW INDIA ASSURANCE CO LTD Vs. SHIVNARAYAN BHAGIRATH NAMDEO	August 14, 2008
NEW INDIA ASSURANCE CO. LTD. Vs. SAHEBRAO KONDJI KAWLE	November 10, 2008
NEW INDIA ASSURANCE COMPANY LIMITED Vs. LANKABAI W/O DAULATRAO PAWAR	August 1, 2008
NEW INDIA ASSURANCE COMPANY LIMITED Vs. BHIMRAO JANARDAN	December 3, 2008
NEW INDIA ASSURANCE COMPANY LIMITED Vs. AARTI W/O ASHOK BHORE & ORS	August 8, 2008
NEW INDIA ASSURANCE COMPANY LIMITED Vs. RENU & ORS	October 13, 2008
NEW INDIA ASSURANCE COMPANY LIMITED Vs. RENU WD O MAJOR NARESHCHANDRA	October 23, 2008
NEW INDIA ASSURANCE COMPANY LTD Vs. YUVRAJ SHALIKRAM	October 24, 2008
NEW INDIA ASSURANCE COMPANY LTD Vs. SAU, SUSHILABAI DHYANESHWAR PATIL & ANR	October 6, 2008
NEW INDIA ASSURANCE COMPANY LTD Vs. SHASHIKALABAI MANOHAR NALHE	January 25, 2008
NEW MODEL LITERARY AND INDUSTRIAL EDUCATION SOCIETY Vs. WAMAN SHAMRAOJI WAGH	February 5, 2008
NEW STANDARD Vs. STEEL AUTHORITY	September 5, 2008
NIBA INDIA Vs. ARTI HANDA, ASSISTANT COMMISSIONER OF INCOME TAX	January 9, 2008
NICHOLAS PIRAMAL INDIA LIMITED Vs. NICHOLAS EMPLOYEES UNION	July 3, 2008
NICHOLAS PIRAMAL INDIA LTD Vs. NICHOLAS EMPLOYEES UNION	September 25, 2008
NIGAM CO OPERATIVE LIFT IRRIGATION SOCIETY LTD Vs. PADMAVATI WD/O MOTILAL KOTECHA	August 11, 2008
NIGAR W/O MANSUB SHAIKH Vs. STATE OF MAHARASHTRA	April 23, 2008
NIKHIL D. DATTAR Vs. UNION OF INDIA	August 4, 2008
NIKHIL KELE Vs. STATE	April 23, 2008
NILESH M MAHADESHWAR Vs. PRESIDING OFFICER CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL NO 1	August 12, 2008
NILESH R MANDRA Vs. UNION OF INDIA	February 22, 2008
NILESH S/O BALASAHEB INGLE Vs. STATE OF MAHARASHTRA	February 14, 2008
NILIMA Vs. ENGG EXPORT PROMOTION	November 27, 2008
NILKAMAL LTD Vs. MUNICIPAL CORPORATION	June 12, 2008
NILKANTH SAMPAT KHANDADE Vs. BHAURAO SAMPAT KHANDADE	March 11, 2008
NILKANTHA KRISHNARAO VAIDYA Vs. SUNIL DNYANESHWAR VAIDYA	April 29, 2008
NILKANTHRAO MUKUTRAO DESHMUKH Vs. SHIVAJI EDUCATION SOCIETY	February 7, 2008
NILOUFOR IRANI Vs. STATE OF MAHARASHTRA	August 6, 2008
NIMBALKAR Vs. INSPECTOR	October 23, 2008
NINAN THOMAS Vs. OIL AND NATURAL GAS	October 1, 2008
NINGAPPA SHIVAPPA KALANTRE Vs. EXECUTIVE DIRECTOR	March 27, 2008
NIRAD AMILAL MEHTA Vs. GENELEC LIMITED	April 25, 2008
NIRAD AMILAL MEHTA Vs. GENELEC LIMITED	April 24, 2008
NIRANJAN ALLOY STEEL PVT LTD Vs. UNION OF INDIA	February 12, 2008
NIRANJAN JANARDHAN BHAISARE Vs. STATE OF MAHARASHTRA	December 19, 2008
NIRANJAN SAKHARAM KEDAR Vs. STATE OF MAHARASHTRA	December 2, 2008
NIRMAL COMMERCIAL LTD Vs. COMMISSIONER OF INCOME TAX	August 7, 2008
NIRMAL MITHALAL JAIN Vs. STATE OF MAHARASHTRA	February 12, 2008
NIRMAL MITHALAL JAIN Vs. STATE OF MAHARASHTRA	January 23, 2008
NIRMALA TIKANA GIRIPO Vs. STATE OF MAHARASHTRA	November 20, 2008
NIRMALABAI D KALE Vs. MADAN S O SHRI BALAJI RATAN	September 15, 2008
NISHITH M P VERLEKAR Vs. ASHPAQUE MARFANI	December 8, 2008
NISHMUKH INVESTMENTS AND TRADING PVT. LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	November 17, 2008
NITA RAMESH Vs. DOMBIVALI MITRA	September 12, 2008
NITIN BHAGWANRAO PAIJANWAR Vs. STATE OF MAHARASHTRA	June 3, 2008
NITIN GAJANAN WAGH Vs. STATE OF MAHARASHTRA	May 2, 2008
NITIN GANDHI Vs. OLIVE VAZ	April 25, 2008
NITIN PANDIT SAPKAR Vs. STATE OF MAHARASHTRA	October 22, 2008
NITIN S/O VIDYANATH NATHAR Vs. YAVATMAL COLLEGE FOR LEADERSHIP TRAINING	January 22, 2008
NITIN SADASHIV MENER Vs. MAHIM VIVIDH KARYAKARI	October 8, 2008
NITIN SHANKAR GHODE Vs. NAGPUR MUNICIPAL CORPORATION HAVING ITS OFFICE AT CIVIL LINES	August 27, 2008
NITIN TUKARAM GAVANKAR Vs. DEPUTY COMMISSIONER OF POLICE	August 12, 2008
NIVRUTTI KASHINATH BANSODE & ANR Vs. GRAMSEVAK, GRAMPANCHAYAT	October 24, 2008
NOCHUR R VASUDEVAN Vs. UNION OF INDIA	August 7, 2008
NOMAN ABDUL Vs. STATE OF MAHARASHTRA	September 30, 2008
NOORJAHAN SAYED Vs. RAMA GAURI	September 2, 2008
NORTHERN PROJECTS LTD. Vs. BLUE COAST HOTELS AND RESORTS LTD.	April 25, 2008
NOVITA TUKARAMJI Vs. SAIBABA SHIKSHAN PRASARAK	July 28, 2008
NOVODAYA CO-OPERATIVE HOUSING SOCIETY LTD Vs. STATE OF GOA	August 27, 2008
NOVODAYA COOPERATIVE Vs. STATE OF GOA	September 16, 2008
NRK HOUSE Vs. P V TOMMY	August 27, 2008
NUSRAT KAMAL ANSARI Vs. DIVISIONAL CONTROLLER MSRTC	November 18, 2008
NUTAN PREMSHANKAR TIWARI Vs. LEELADHAR CHUNNILAL VISHNU	February 1, 2008
NUTAN VIDARBHA SHIKSHAN MANDAL Vs. PRESIDING OFFICER	April 9, 2008
O O C J Vs. MEHTA PVT LTD	September 12, 2008
OBERAI CONSTRUCTION PVT LTD Vs. WORLI SHIVSHANI CO OP HSG SOCITY LTD	January 30, 2008
OBEROI CONSTRUCTIONS PRIVATE LIMITED Vs. STATE OF MAHARASHTRA	March 24, 2008
OBEROI CONSTRUCTIONS PVT LTD Vs. STATE OF MAHARASHTRA	March 26, 2008
OFFICE NOTES, OFFICE MEMORANDA OF CORAM Vs. STATE	October 21, 2008
OIL & NATURAL GAS CORPORATION AND ORS Vs. PUNJSONS PVT LTD AND ORS	April 28, 2008
OIL AND NATURAL GAS CORPN LTD Vs. JINDAL DRILLING AND INDUSTRIES LTD	August 13, 2008
OIL AND NATURAL GAS CORPORATION Vs. DAI ICHI KARKARIA	June 30, 2008
OIL AND NATURAL GAS CORPORATION LTD Vs. ESSAR SHIPPING LTD	June 23, 2008
OIL AND NATURAL GAS CORPORATION LTD Vs. NINAN THOMAS	December 18, 2008
OJAS RESTAURANT Vs. ASSISTANT PROVIDENT FUND COMMISSIONER	August 27, 2008
OLIVIA F DSOUZA Vs. DEPUTY COLLECTOR	October 24, 2008
OLWOLE MUTIAT Vs. UNION OF INDIA	June 10, 2008
OM ENGINEERS AND BULIDERS Vs. VIJAYKANT MOTILAL KOTHARI	June 24, 2008
OM PRAKASH NIHALANI Vs. S M S THAKUR	December 19, 2008
OM SHRI SAI DEVELOPERS Vs. SLUM REHABILITATION	August 29, 2008
OM SHRI SAI DEVLOPERS Vs. SLUM REHABILITATION AUTHORITY	August 4, 2008
OMKANTLAL S/O KAMALNARAYAN CHAURASIA Vs. KIRANRANI WD/O SURYAKANTLAL CHAURASIA	February 6, 2008
OMKARA RAMCHANDRA ZALTE Vs. STATE OF MAHARASHTRA	February 5, 2008
OMPRAKASH GULABDAS VAISHNAV Vs. STATE OF MAHARASHTRA	April 22, 2008
ONKAR S/O SUKHDEO DHIWAR Vs. STATE OF MAHARASHTRA	April 22, 2008
ONYX MUSICABSOLUTE COM PVT LTD Vs. YASH RAJ FILMS PVT LTD	July 4, 2008
ORIENTAL BANK OF COMMERECE Vs. SIR KIKABHAI PREMCHAND TRUST	March 3, 2008
ORIENTAL INSURANCE CO LIMITED Vs. SUBHASH SADASHIV KULKARNI	April 7, 2008
ORIENTAL INSURANCE CO LTD Vs. CHHAYA SATISH SONTAKKE	March 11, 2008
ORIENTAL INSURANCE CO LTD Vs. RAJKAUR RANJITSINGH BHATTI	April 4, 2008
ORIENTAL INSURANCE CO LTD Vs. GABRIEL FERNANDES	June 6, 2008
ORIENTAL INSURANCE CO LTD Vs. SARALABAI SHANTILAL JAIN	July 4, 2008
ORIENTAL INSURANCE CO LTD Vs. BALKRISHNA BHADUJI KAKHE	September 18, 2008
ORIENTAL INSURANCE CO LTD , MARGAO BRANCH, MARGAO, GOA Vs. DALMIA RESORT INTERNATIONAL PRIVATE LIMITED, KALGAN BUNGALOW, AQUEM, MARGAO, GOA	June 6, 2008
ORIENTSL INSURANCE CO LTD Vs. CHANDRABHAGABAI	February 5, 2008
ORION MEDIA PVT LTD Vs. BHASKAR BAPULAL SHAH	June 26, 2008
ORNATE TRADERS PRIVATE LIMITED Vs. INCOME TAX OFFICER	August 29, 2008
ORNATE TRADERS PRIVATE LIMITED Vs. INCOME TAX OFFICER	August 6, 2008
ORNATE TRADERS PRIVATE LIMITED AND ORS Vs. ADVANCE POWER DISPLAY SYSTEMS PVT LTD & ORS	August 6, 2008
OSHIWARA LAND DEVELOPMENT COMPANY PVT LTD Vs. STATE OF MAHARASHTRA	January 17, 2008
OSMANABAD DISTRICT CENTRAL CO OP BANK LTD Vs. ASARAM VISHWANATH WAGHMARE	June 18, 2008
OSMANABAD MUNICIPAL COUNCIL Vs. STATE OF MAHARASHTRA	January 15, 2008
OSTWAL BUILDERS LTD Vs. STATE OF MAHARASHTRA	March 27, 2008
OUT OF HOME MEDIA I P LTD Vs. FUN MULTIPLEX PVT LTD	April 2, 2008
P B PHADKE Vs. ANYANESWAR PILAJI ERANKAR	July 14, 2008
P B SHAH Vs. PRABHU MAHADEO KODATE	July 25, 2008
P K THILAKAN Vs. VITHAL N SHETTY	December 12, 2008
P KRISHNA MURTHY Vs. MONIKA SIDHU	October 3, 2008
P LOKNATH RAJA Vs. STATE OF MAHARASHTRA	April 11, 2008
P O ERNAKULAM Vs. ANNA DANI	August 14, 2008
P P SUROSHE Vs. STATE OF MAHARASHTRA	December 12, 2008
P S KORVI Vs. PEICO ELECTRONICD AND ELECTRICALS LTD	April 29, 2008
PADAM CHANDRA SINGHI Vs. PRAFUL B DESAI	February 14, 2008
PADMAJABAI DATTATRAYA KHATI Vs. SHRIRAM SHANKARRAO DESHMUKH	January 28, 2008
PADMAKAR SHAMRAO CHAVAN Vs. EXECUTIVE DIRECTOR	March 27, 2008
PADMASING KONDU CHANDA Vs. STATE OF MAHARASHTRA	July 15, 2008
PANCHAM S OF O AMRUTA KARANGE Vs. MATHURABAI WD OF GULABRAO DESHMUKH & ORS	January 15, 2008
PANCHFULA W/O MAROTI KUMBHARE Vs. PATRU S/O HIRAMAN DURGE	August 4, 2008
PANDHARI VISHNU BUDHWANT Vs. STATE OF MAHARASHTRA	December 5, 2008
PANDIT ANANDA PATIL Vs. STATE OF MAHARASHTRA	October 10, 2008
PANDIT S/O ANANDA PATIL Vs. STATE OF MAHARASHTRA	October 18, 2008
PANDURANG Vs. SALIM KARIM	August 4, 2008
PANDURANG ALIAS PANDU Vs. VILLAGE PANCHAYAT OF CALANGUTE	September 19, 2008
PANDURANG BALA KEKAN Vs. STATE OF MAHARASHTRA	April 10, 2008
PANDURANG CHANDRABHAN BAUCHE Vs. JALINDHAR SARANDHAR TUPE	July 24, 2008
PANDURANG GOPALA SATHE Vs. JAGANNATH VITHOBA SATHE	January 21, 2008
PANDURANG GOVINDRAO WANKHEDE Vs. D K BHENDE	August 27, 2008
PANDURANG GUNDA PATIL Vs. DUTTA DADA PATIL	March 5, 2008
PANDURANG ISHWARA RACHKAR Vs. STATE OF MAHARASHTRA	February 7, 2008
PANDURANG LALASAHEB NIMBALKAR Vs. STATE OF MAHARASHTRA	April 10, 2008
PANDURANG MALHARI KALE Vs. STATE OF MAHARASHTRA	April 21, 2008
PANDURANG NANDLAL CHANDAK Vs. SANDIP MUKUNDRAO	November 27, 2008
PANDURANG RAMA ATHOR AND ORS Vs. STATE OF MAHARASHTRA	August 14, 2008
PANDURANG S/O NARAYAN KOLTE Vs. ANILKUMAR S/O HEMANTKUMAR MUDLIYAR	August 8, 2008
PANDURANG S/O SATAWAJI RAJGURU Vs. HANUMANDAS S/O SHRIKISAN BAHETI	January 22, 2008
PANDURANG TUKARAM THAKRE Vs. STATE OF MAHARASHTRA	July 4, 2008
PANHALA HILL STATION MUNICIPAL COUNCIL Vs. GRAND HOTEL PVT LTD	September 24, 2008
PAPPU ALIAS PRABHAKAR VENKATRAO DESHMUKH Vs. STATE OF MAHARASHTRA	January 22, 2008
PARASHRAM VITHOBA Vs. RASHADBEE	November 10, 2008
PARASKUMAR BHALCHAND THOLE Vs. SURESHKUMAR HUKUMCHANDJI KASLIWALA	August 13, 2008
PARBHANI ZILLA MAZDOOR UNION Vs. STATE OF MAHARASHTRA	August 8, 2008
PARINEETA CHAUDHARI Vs. MOHAMMED HUSSAIN A FURNITUREWLLA	September 9, 2008
PARKE DAVIS INDIA LTD Vs. MAHADEV BHIKU JADHAV	January 18, 2008
PARLE AGRO PRIVATE LIMITED Vs. WEAVER AQUA EVERFLO	December 19, 2008
PARLE PRODUCTS LIMITED Vs. DEPUTY COMMISSIONER OF INCOME TAX SPECIAL RANGE	July 31, 2008
PARLE PRODUCTS PVT LTD Vs. PARLE AGRO PVT LTD	December 18, 2008
PARLE SALES SERVICES PVT LTD Vs. PRAKASH DATTA	June 10, 2008
PARMANAND PATEL Vs. SUDHA CHOWGULE	January 10, 2008
PARSHURAM DEU BHOIR Vs. KANA DEU BHOIR	April 28, 2008
PARSIK JANATA SHAHKARI BANK LTD Vs. VISHWAS SAKHARAM GOLE	October 6, 2008
PARVATABAI BHIVA RAIMANE Vs. ANJANABAI GOVINDA HIWARE	June 18, 2008
PARVATIBAI W/O GANESH SURYAWANSHI Vs. SCHEDULED TRIBE CASTE CERTIFICATE VERIFICATION COMMITTEE	April 2, 2008
PARVEZ FAIZULLA KHAN Vs. A N ROY	February 8, 2008
PARVIN ISMILE SHAIKH Vs. ISMAIL HUSSAIN SHAIKH	May 6, 2008
PARVINBANOO ABDUL MANNAN CHAWARE Vs. ABDUL MANNAN SHEIKH SATTAR CHAWARE	October 8, 2008
PARWATABAI Vs. STATE OF MAHARASHTRA	September 24, 2008
PARWATIBAI RAMAJI KALE Vs. KISAN VITHOBA KALE	April 22, 2008
PARWATIBAI WD/O VISHNU GULHANE Vs. TULSHIRAM S/O KHUSHALRAO LOKHANDE	April 15, 2008
PASHAMIYA Vs. STATE OF MAHARASHTRA	March 13, 2008
PATRIC INDICA GRIGORI Vs. STATE OF MAHARASHTRA	April 17, 2008
PATRICIA ANN DSOUZA Vs. FLORY LOPES	April 25, 2008
PATRICIO D SOUZA Vs. OSCAR D SOUZA	October 22, 2008
PATRICK BOON ERUMOLOUR IKEKE Vs. UNION OF INDIA	November 19, 2008
PAUL DIAS Vs. SDS SHIPPING PVT LTD	July 22, 2008
PAULO FRANCISCO ANTONIO NEVES Vs. STATE OF GOA	October 8, 2008
PAVAMKUMAR BHURMALJI OSTWAL Vs. STATE OF MAHARASHTRA	July 14, 2008
PAVANKUMAR IRRAPPA KOSHTI Vs. MALATI BHIMRAO MANE-PATIL	April 2, 2008
PAWANKUMAR S/O BABULAL JAIN Vs. UNION OF INDIA	August 14, 2008
PEDRO ANTONIO FERNANDES Vs. JAMES FERNANDES ALIAS JAMES FRANCISCO FIDELIS FERNANDES	January 25, 2008
PENGUIN UMBRELLA WORKS PVT LTD Vs. DAYANAND KAMAT	June 9, 2008
PENINSULA LAND LIMITED Vs. COMMISSIONER OF INCOME-TAX	February 20, 2008
PENINSULA LAND LTD Vs. BRIHAN MUMBAI MAHANAGARPALIKA	October 24, 2008
PENTAPPA ERAPPA GADDAM Vs. PRABHAKAR NARSAYYA ANANTUL	August 4, 2008
PEOPLE'S MOVEMENT Vs. CONSERVATION COMMITTEE	October 1, 2008
PEOPLES CO OPERATIVE BANK LTD Vs. SHESHIKALA PANDURANG CHOUDHARY	February 18, 2008
PEOPLES EDUCATION SOCIETY JAT A PUBLIC CHARITABLE Vs. MANOHAR SHIVAPPA MODI	December 1, 2008
PEPOLE FOR ELEMINATION Vs. STATE OF GOA	December 19, 2008
PERCEPT TALENT MANAGEMENT PVT LTD Vs. YUVRAJ SINGH	January 17, 2008
PERCY RUTTON KAVASMANECK Vs. GHARDA CHEMICALS LTD.	November 14, 2008
PERFECT MACHINE TOOLS CO LTD Vs. STATE OF MAHARASHTRA	January 17, 2008
PERT AND DEAL COMPANY Vs. STATE OF MAHARASHTRA THROUGH ITS SECRETARY	August 14, 2008
PERWEZ KHAJUDDIN KALAL Vs. STATE OF MAHARASHTRA	April 15, 2008
PETINE SHIPPING INC MONFOVIA Vs. MINERELS AND METAL TRADING CORPORATION OF INDIA LTD	February 7, 2008
PETINE SHIPPING INC OF MONROVIA Vs. MINERALS AND METALS TRADING CORPORATION	January 7, 2008
PETROLEUM INDIA INTERNATIONAL Vs. BANK OF BARODA	February 4, 2008
PHARMA BASE INDIA PVT LTD Vs. STATE OF MAHARASHTRA	October 18, 2008
PHILIP FADRICK DSOUZA Vs. STATE OF MAHARASHTRA	September 8, 2008
PHILIPS ELECTRONICS INDIA LTD Vs. COMMISSIONER OF C EX , PUNE-I	July 30, 2008
PHILOMENA SEVERINA PEREIRA Vs. CARMELINA PEREIRA	July 31, 2008
PIECO ELECTRONICS AND ELECTRICALS LIMITED THROUGH ITS SALES EXECUTIVE Vs. AMAR SALES CORPORATION	August 21, 2008
PIERRE ANTONIO LOBO Vs. VIMAL SHANKAR SALGAONKAR	October 18, 2008
PIMPRI CHINCHWAD MUNICIPAL TRANSPORT Vs. GANESH GOVIND GOLAND	August 12, 2008
PINTYA ALIAS NILESH GOVINDRAO KOKATE Vs. STATE OF MAHARASHTRA	April 11, 2008
PIONEER EMBROIDERIES LTD Vs. PRITHVI SINGH	December 12, 2008
PIONEER EMMBROIDERIES LTD Vs. PRITHVI SINGH	December 11, 2008
PIPE ARTS INDIA PVT LTD Vs. GANGADHAR NATHUJI GOLAMARE	March 13, 2008
PLASTIBLENDS INDIA LTD Vs. ADDITIONAL COMMISSIONER OF INCOME TAX	December 19, 2008
PLAZA DIAMOND PROPERTIES (P) LTD Vs. COMMISSIONER OF INCOME TAX	February 6, 2008
POOJA ENTERPRISES Vs. KISHANLAL HARIRAM SHROFF	February 25, 2008
POONA HERALD PVT LTD Vs. URMILA VINOD MOTI	February 5, 2008
POONYA STEEL PROCESSORS PVT LTD Vs. STATE OF MAHARASHTRA	December 11, 2008
POPAT ADINATH TIKATE Vs. SUDAM VITHOBA SARDOE	January 21, 2008
POWAI PANCHSHEEL CHS Vs. MHADA	March 26, 2008
PRABHA P SHENAL Vs. CROWN MARITIME CO PVT LTD	August 13, 2008
PRABHAKAR Vs. STATE OF MAHARASHTRA	July 18, 2008
PRABHAKAR S/O DAMDUJI KAMBLE Vs. MEMBER, INDUSTRIAL COURT	August 5, 2008
PRABHAKAR S/O MAROTIRAO DALAL Vs. STATE OF MAHARASHTRA	July 23, 2008
PRABHAKAR S/O RAMAJI SARODE Vs. STATE OF MAHARASHTRA	February 16, 2008
PRABHAKAR SHANKAR NIKAM Vs. SATYABHAMA PRABHAKAR NIKAM	March 28, 2008
PRABHAT KUMAR GUPTA Vs. STATE OF MAHARASHTRA	November 20, 2008
PRABHAVATI JAGNNATH THAKAR Vs. COLLECTOR REQUISITION BRANCH PUNE	January 31, 2008
PRABHAWATI JAGANNATH THAKAR Vs. COLLECTOR	January 14, 2008
PRABHU BABU CHAWARE Vs. STATE OF MAHARASHTRA	February 7, 2008
PRABHUBHAI JADHAVJI RATHOD Vs. UNION OF INDIA	February 28, 2008
PRABHUBHAI S/O JADHAV RATHOD Vs. UNION OF INDIA	August 6, 2008
PRABHUDAS DEVJI GHUTLA Vs. STATE OF MAHARASHTRA	July 16, 2008
PRADEEP CHANDRAKANT RAUT Vs. UMESH VASANTRAO GAIKWAD	June 26, 2008
PRADEEP S/O RAMCHANDRA WATTAMWAR Vs. STATE OF MAHARASHTRA	August 8, 2008
PRADEEP VIPUL GOSWAMI Vs. STATE OF MAHARASHTRA	April 4, 2008
PRADIP BHUTA Vs. STATE OF MAHARASHTRA	June 23, 2008
PRADUMNKUMAR S/O MOTIRAM BELOKAR (DEAD) Vs. STATE OF MAHARASHTRA	August 14, 2008
PRAFUL VASANI Vs. MOHAMMED YUNUS KHAN	January 29, 2008
PRAFULLA Vs. STATE OF MAHARASHTRA	November 18, 2008
PRAFULLA DEVIDAS KHAPARDE Vs. STATE OF MAHARASHTRA	April 3, 2008
PRAFULLATA RAJAN Vs. PUSHPALATA CHANDRAKANT	November 24, 2008
PRAKASH ALIAS SANJAY Vs. STATE OF MAHARASHTRA	November 25, 2008
PRAKASH BABANRAO KHOPADKAR Vs. STATE OF MAHARASHTRA	April 22, 2008
PRAKASH BALARAM NICHANI Vs. MOHANDAS PARSHURAM	July 4, 2008
PRAKASH BAPU MHATUGADE Vs. STATE OF MAHARASHTRA	April 25, 2008
PRAKASH J SHAH Vs. MUNICIPAL CORPORATION	June 3, 2008
PRAKASH KAKUBHAI RANGWALA Vs. NANDIAL	June 12, 2008
PRAKASH LAXMAN CHAVAN Vs. STATE OF MAHARASHTRA	February 8, 2008
PRAKASH LAXMAN NEMADE Vs. STATE OF MAHARASHTRA	March 3, 2008
PRAKASH MADHUKAR MADNE Vs. STATE OF MAHARASHTRA	August 30, 2008
PRAKASH MANIKRAO KONDALKAR Vs. STATE OF MAHARASHTRA	July 16, 2008
PRAKASH NAYI ALIAS SEN Vs. STATE OF GOA	June 2, 2008
PRAKASH PRALHAD PATIL Vs. STATE OF MAHARASHTRA	July 4, 2008
PRAKASH PRALHAD PATIL Vs. STATE OF MAHARASHTRA	June 27, 2008
PRAKASH RAMRAO SALUNKHE Vs. STATE OF MAHARASHTRA	December 2, 2008
PRAKASH RANCHHODDAS Vs. PRAVINKUMAR BHIMJI KARSONDAS	March 25, 2008
PRAKASH S PATIL Vs. STATE OF MAHARASHTRA	April 1, 2008
PRAKASH S/O MARUTIRAO VASMATE Vs. STATE OF MAHARASHTRA	October 17, 2008
PRAKASH S/O PUNJABRAO Vs. DAMAYANTIBAI S/O DAULATRAO WANKAR	August 21, 2008
PRAKASH S/O RAMBHAUJI GAVANE Vs. MAHARASHTRA STATE ROAD TRANSPORT CORPORATION	August 11, 2008
PRAKASH S/O VANJI DALAL Vs. STATE OF MAHARASHTRA	April 21, 2008
PRAKASH SADASHIV NIKALJE Vs. STATE OF MAHARASHTRA	November 11, 2008
PRAKASH SHIVRAJ DALVI Vs. STATE OF MAHARASHTRA	February 28, 2008
PRAKASH TIMAJI DHANJODE Vs. INCOME TAX OFFICER	September 12, 2008
PRAKASH VERNEKAR Vs. STATE OF GOA	January 11, 2008
PRAKASH VITTHAL KHARAT Vs. STATE OF MAHARASHTRA	April 30, 2008
PRAKASHKUMARI Vs. COMMISSIONER OF INCOME TAX	August 22, 2008
PRALHAD KRUSHNARAO DESHMUKH Vs. STATE OF MAHARASHTRA	August 29, 2008
PRALHAD S/O LALNA KOYLAWAR Vs. STATE OF MAHARASHTRA	April 29, 2008
PRALHAD TUKARAM PANDHARE Vs. STATE OF MAHARASHTRA	February 11, 2008
PRALHADRAO S/O BHAGWANSA KAPILE Vs. VIDYADHAR S/O VISHNU PARIHAR	April 23, 2008
PRAMILABAI BHIKARAM MORE Vs. STATE OF MAHARASHTRA	October 8, 2008
PRAMOD DAMODAR TATTE Vs. JOINT DIRECTOR OF HEALTH SERVICE PUNE	November 10, 2008
PRAMOD DATTATRAYA MHASKE Vs. STATE OF MAHARASHTRA	February 25, 2008
PRAMOD GIRNALE Vs. STATE	April 23, 2008
PRAMOD KRISHNA DEOKAR Vs. STATE OF MAHARASHTRA	August 7, 2008
PRAMOD NARAYAN BANDEKAR Vs. STATE OF MAHARASHTRA	January 7, 2008
PRAMOD S. SAWANT Vs. NORTH BOMBAY CENTRAL CO-OPERATIVE SOCIETY WHOLESALE	July 4, 2008
PRAMOD S/O BHIMRAO MORE Vs. STATE OF MAHARASHTRA	April 2, 2008
PRAMOD S/O KANHAIYALAL UMARE Vs. KANTILAL S/O JATASHANKAR VYAS	May 5, 2008
PRAMOD SAKHARAM BHORSE Vs. VIJAY SUKHDEO PASARATE	April 17, 2008
PRAMODSINGH Vs. STATE OF MAHARASHTRA	March 31, 2008
PRANJALI FILMS Vs. STATE OF MAHARASTRA	February 18, 2008
PRARABDHA STEEL AND WOODEN FURNITURES Vs. MAHAVEER ALLUMINIUM HOUSE	August 5, 2008
PRASANT BANSILAL BAMB Vs. NANAD LAL	January 22, 2008
PRASHANT Vs. STATE OF MAHARASHTRA	April 28, 2008
PRASHANT B UMREDKAR Vs. SANJAY SHIVAJI SHARMA	February 14, 2008
PRASHANT DATTATRAYA Vs. STATE OF MAHARASHTRA	August 30, 2008
PRASHANT HARIBHAU KHAWAS Vs. STATE OF MAHARASHTRA	January 25, 2008
PRASHANT KISHOR MEHETA Vs. STATE OF MAHARASHTRA	April 23, 2008
PRASHANT MAHADEO CHAVAN Vs. STATE OF MAHARASHTRA	October 6, 2008
PRASHANT NARAYANRAO CHIDAM Vs. STATE OF MAHARASHTRA	February 16, 2008
PRASHANT S/O BABASAHEB WASADE Vs. STATE OF MAHARASHTRA	February 4, 2008
PRASHANT S/O SHASHIKANT WAGH Vs. STATE OF MAHARASHTRA	February 28, 2008
PRASMAL M LODHA Vs. RANGANATH SOMANI	January 28, 2008
PRATAP BHAUSAHEB JAGADALE Vs. STATE BANK OF INDIA	November 19, 2008
PRATAPRAO NARAYAN PAWAR Vs. RAMCHANDRA	January 21, 2008
PRATAPSINGH S/O MAHADEO JAWANJAL Vs. MANOHAR V AKOTKAR	August 27, 2008
PRATIBHA D GAWAS ALIAS PRATIBHA WANKHEDE Vs. DEVENDRA GAWAS	February 29, 2008
PRAVEEN S/O BHAYYALALJI KHANGARLE Vs. KANTABAI BHAYYALALJI KHANGARLE	August 6, 2008
PRAVIN ALIAS PRAMOD RAJABHAU SARNAIK Vs. ANKUSHRAO SHESHRAO SARNAIK	August 28, 2008
PRAVIN MOHARAO UNHALE Vs. STATE OF MAHARASHTRA	December 3, 2008
PRAVIN RAJENDRA TATTE Vs. CENTRAL BANK OF INDIA	August 5, 2008
PRAVIN S OF O RAVINDRA RAUT Vs. STATE OF MAHARASHTRA	February 11, 2008
PRAVIN S SHAH Vs. RASHTRIYA MILL MAZDOOR SANGH	December 18, 2008
PRAVIN S SHAH Vs. OFFICIAL LIQUIDATOR	December 18, 2008
PRAVIN S/O KRUSHNARAO BAGDE Vs. EDUCATION OFFICER (SECONDARY)	February 22, 2008
PRDEEP BALMUKUND AGARWAL Vs. SONALI J SHAH	January 23, 2008
PREMCHAND NIMBA Vs. STATE OF MAHARASHTRA	February 28, 2008
PREMIER IRRIGATION EQUPMENT LTD Vs. MAHARASHTRATOURISM DEVLOPMENT CORPORATION LTD	October 18, 2008
PREMNARAYAN PRABHULAL MINA Vs. STATE OF MAHARASHTRA	January 31, 2008
PREMRAO NATHUJI DHOPTE Vs. KRISHNARAO RAJARAMJI KARNE	February 5, 2008
PRESIDENT Vs. JUDGE	February 4, 2008
PRESIDENT LATE SHRI RAMCHANDRA PATIL Vs. HAIDRALI MAHMADHANIF INAMDAR	January 31, 2008
PRESIDENT SECRETARY PIONEER EDUCATION TRUST Vs. JANARDAN MITHARAM JANGALE	March 11, 2008
PRESIDENT SECRETARY SHIVDATT EDUCATION Vs. RAMLOCHAN RAJBALI PATEL	June 25, 2008
PRINCIPAL DAUND TALUKA ARTS AND COMMERCE COLLEGE DAUND Vs. MACCHINDRA SAHEBRAO BHAVAR	December 18, 2008
PRINCIPAL JUDGE Vs. STATE OF MAHARASHTRA	June 12, 2008
PRINCIPAL JUDGE Vs. STATE	June 1, 2008
PRINCIPAL JUDGE, FAMILY COURT Vs. NIL	June 12, 2008
PRINCIPAL KRISHI VIDHYALAYA SIVAJINAGAR PUNE Vs. DWARKABAI HARIBHAU HINGANE	August 26, 2008
PRINCIPAL OUR LADY OF SALVATION HIGH SCHOOL Vs. RASHMY UPADHYAY	December 19, 2008
PRINCIPAL VIDARBHA AYURVED Vs. KAUSHALYABAI W O PRALHADRAO RAGHUWANSHI	July 18, 2008
PRITHVI CAPITAL Vs. ONALI BANDUKWALA	July 30, 2008
PRIYA ANAND HOBALI Vs. STATE OF MAHARASHTRA	March 24, 2008
PRIYADARSHAN S OF O HUKUMCHAND JAIN Vs. SURESH S OF O TRILOKCHAND JAIN	February 15, 2008
PRIYANKA P NATEKAR Vs. DEAN GOA DENTAL COLLEGE	January 16, 2008
PRS PERMACEL PVT LTD Vs. JOHNSON AND JOHNSON EMPLOYEES UNION	July 31, 2008
PUBILIA ANGELA DA GAMA Vs. GRANCIS ANTONIO SEBASTIAN CRUZ MARIO DA GAMA	July 21, 2008
PUBLIC INFORMATION OFFICER Vs. JOAO C. PEREIRA	September 12, 2008
PUDUMJEE PULP AND PAPER MILLS KAMGAR SANGH Vs. PUDM\UMJEE AND PAPER MILLS	May 2, 2008
PUKHRAMBHAM SURCHANDSINGH IBOHAN Vs. STATE OF MAHARASHTRA	June 4, 2008
PUNDLIK Vs. STATE OF MAHARASHTRA	April 17, 2008
PUNDLIK S/O ANANDA MALEKAR Vs. DNYANBA S/O SURYABHAN MALEKAR	February 16, 2008
PUNDLIK S/O RAKHMAJI BHOPALE Vs. JALNA DISTRICT CENTRAL CO-OPERATIVE BANK LTD	February 25, 2008
PUNE MUNICIPAL CORPORATION Vs. DNYANESHWAR NIVRUTTI NARHARE	March 25, 2008
PUNE MUNICIPAL TRANSPORT Vs. GENERAL SECRETARY P M T KARMACHARI SANGHATANA	April 1, 2008
PUNE MUNICIPAL TRANSPORT Vs. BABULAL A DHOTRE	April 1, 2008
PUNE READYMIX CONCERTE INDUSTRIES LTD Vs. SATAV CONSTRUCTIONS PVT LTD	June 11, 2008
PUNEET MALHOTRA Vs. R S GAI	October 23, 2008
PUNJABRAO HIMMATRAO DESHMUKH Vs. BHAGIRATH SHRIKISAN BAJAJ	January 29, 2008
PURAN CHAND Vs. STATE OF MAHARASHTRA	July 15, 2008
PURANCHANDRA J. RAO Vs. INCOME TAX SETTLEMENT COMMISSION	January 14, 2008
PURSHOTTAM S/O BHIKAJI BOMBATKAR Vs. NIRMALABAI W/O KISAN WAVGE	August 6, 2008
PURUSHOTTAM S/O SAWATA MALI Vs. STATE OF MAHARASHTRA	April 23, 2008
PUSHP HOLDINGS LTD Vs. STATE OF MAHARASHTRA	August 8, 2008
PUSHPA Vs. MAHARASHTRA STATE ROAD	July 21, 2008
PUSHPA ALIAS CHAHABAI BHAUSAHEB GADE Vs. BHAUSAHEB RANUJI GADE R O PIMPALGAON KONZIRA	September 19, 2008
PUSHPA GIRIDHAR WAGHMARE Vs. BAHUJAN SHIKSHAN SANGH	February 27, 2008
PUSHPA PURUSHOTTAM WAGHANDE Vs. ADDITIONAL COMMOSSSSSIONER AMRAVATI	March 24, 2008
PUSHPA WD/O MAHADEORAO DEOGHARE Vs. MAHARASHTRA STATE ROAD TRANSPORT CORPORATION	April 29, 2008
PUSHPAKUNJ CO PPERATIVE HSG SOC LTD Vs. H S B CONSTRUCTION	January 31, 2008
QAYYUM IBRAHIM Vs. STATE OF MAHARASHTRA	October 22, 2008
R K FLOOR MILLS Vs. LAINDAS S/O DHIRAJIT BANJARE	August 26, 2008
R K KOTTARY Vs. MUMBAI ELECTRIC SUPPLY AND TRANSPORT	June 26, 2008
R M ASSOCIATES Vs. R P S MINERAL TRADING COMPANY	November 18, 2008
R R TRIPATHI Vs. UNION OF INDIA	October 8, 2008
R R TRIPATHI Vs. UNION OF INDIA	February 15, 2008
R S AVTARSINGH AND COMPANY Vs. STATE OF MAHARASHTRA	August 6, 2008
R S JOSHI Vs. CHILDRENS AID SOCIETY	August 26, 2008
R V BHASIN Vs. BHUSHAN S GAWADE	August 12, 2008
R V SHETTY Vs. NATIONAL FEDERATION OF GENERAL INSURANCE EMPLOYEES	July 15, 2008
RABIYA KHATUN Vs. M.S.R.T.C.	November 17, 2008
RADHA TILES NIRVADE Vs. MAHESH LAXMAN ALVE	February 5, 2008
RADHABAI K ASGAONKAR Vs. DEPUTY COLLECTOR AND S D O LAND ACQUISITION OFFICER MAPUSA	December 16, 2008
RADHESHYAM M CHOBE Vs. STATE OF MAHARASHTRA	August 20, 2008
RADHESHYAM MOHANLAL RATHI Vs. STATE OF MAHARASHTRA	May 2, 2008
RADHEY SHYAM ASSOCIATES Vs. STATE OF MAHARASHTRA	February 11, 2008
RADHIKA W/O RAJGOPAL KABRA Vs. STATE OF MAHARASHTRA	April 10, 2008
RAFAEL PALAFOX GARCIA Vs. UNION OF INDIA	September 25, 2008
RAGHUNATH HAIBAT BHOITE Vs. SPECIAL LAND ACQUISITION OFFICER	August 14, 2008
RAGHUNATH MAHADEV Vs. UNION OF INDIA	October 21, 2008
RAGHUNATH NARAYAN BHADE Vs. SANDU YADAV CHOPADE	May 6, 2008
RAHUL DNYANESHWAR VAIDYA Vs. STATE OF MAHARASHTRA	December 4, 2008
RAHUL PUNJABRAO DESHMUKH Vs. STATE OF MAHARASHTRA	November 17, 2008
RAHUL S/O DAMODAR SIRSAT Vs. SHITAL W/O RAHUL SIRSAT	August 27, 2008
RAIGAD ZILLA PARISHAD Vs. GAJANAN H PATIL	October 24, 2008
RAJ KRISNLAL MARWAH Vs. GOVIND H ROHIRA	June 11, 2008
RAJABHAU GOVINDASA Vs. STATE OF MAHARASHTRA	November 26, 2008
RAJABHAU S/O ASHROBA MANE Vs. STATE OF MAHARASHTRA	February 27, 2008
RAJAN LAKULE Vs. COUNCIL OF ARCHITECTURE INDIA	October 18, 2008
RAJAN RAGHUNATHRAO DESAI Vs. SANJITA RANESARDESSAI	September 19, 2008
RAJARAM BANDEKAR SIRIGAO MINES Vs. V S DEMPO AND CO LTD	August 11, 2008
RAJARAM D MESHRAM Vs. HARIGANGA ALLOYS & STEEL LTD	March 11, 2008
RAJARAM DAULAT PURI (CONVICT) Vs. STATE OF MAHARASHTRA	March 10, 2008
RAJARAM DHONDIBA SHINGTE Vs. STATE OF MAHARASHTRA	April 24, 2008
RAJARAM GANPAT GHONGADE Vs. NIVRUTTI PANDURANG GHONGADE	March 14, 2008
RAJARAM GULABAI NAIK Vs. VITHAL APP GAWAS	June 16, 2008
RAJARAM KASHINATH CHAROSKAR Vs. STATE OF MAHARASHTRA	September 12, 2008
RAJARAM KONDIBA WAKADE Vs. STATE OF MAHARASHTRA	April 10, 2008
RAJARAM N S BANDEKAR AND COMPANY PVT LTD Vs. ORIENTAL INSURANCE COMPANY LTD	November 14, 2008
RAJARSHI SHAHU TRUST Vs. STATE OF MAHARASHTRA	February 16, 2008
RAJEBOINWAD GOPAL S/O HULLAJI Vs. STATE OF MAHARASHTRA	August 12, 2008
RAJENDRA DINASINGH RATHOD Vs. STATE OF MAHARASHTRA THROUGH SUPERINTENDENT	August 12, 2008
RAJENDRA DWARKADAS RAISONI Vs. SUNITA ASHOKKUMAR RAISONI	December 4, 2008
RAJENDRA DWARKADAS RAISONI Vs. SUNITA ASHOK KUMAR RAISONI	December 14, 2008
RAJENDRA JAGANNATH DHANGAR Vs. STATE OF MAHARASHTRA	February 25, 2008
RAJENDRA KUAMR JAIN Vs. PANKAJ GULATI	December 18, 2008
RAJENDRA P SINGH Vs. STATE OF MAHARASHTRA	January 23, 2008
RAJENDRA S/O BHIKA PATIL Vs. STATE OF MAHARASHTRA	April 23, 2008
RAJENDRA S/O MAHADEO SAKHARE Vs. STATE OF MAHARASHTRA	February 21, 2008
RAJENDRA S/O SARJERAO ROKADE Vs. BHAUSAHEB DNYANDEO SHINDE	August 11, 2008
RAJENDRA SAMBHAPPA MITAKARI Vs. KESHAORAO RAGHOJI DABRE	April 30, 2008
RAJENDRA SHAMRAO YESUGADE Vs. STATE OF MAHARASHTRA	April 28, 2008
RAJENDRA SHANKAR INDE Vs. NAGENDRA SHANKAR INDE	February 22, 2008
RAJENDRA SOMAJI WAGHADE Vs. DIGAMBER BAHUDDESHIYA APANG KALYAN	June 13, 2008
RAJENDRA SON OF KASHINATH TEMBHURNE Vs. PEOPLES WELFARE SOCIETY	April 28, 2008
RAJENDRA SON OF SHRIKRISHNA DESHMUKH Vs. RAMCHANDRA SON OF SAKHARAM	April 30, 2008
RAJENDRAPRASAD GANGABISHEN PORWAL Vs. SANTOSHKUMAR PARASMAL SAKLECHA	March 5, 2008
RAJENDRAPRASHAD BRIJBHUSHAN CHOUBE Vs. STATE OF MAHARASHTRA	August 29, 2008
RAJERAM SON OF KONDBA KARWATKAR Vs. ASHOK SON OF SHRAWAN BHAJBHUJE	March 7, 2008
RAJESH BABURAO THOOL Vs. BHIWA RATAN BHAGWAT	January 21, 2008
RAJESH BALWANTRAO DESHMUKH Vs. SOLAPUR MUNICIPAL CORPN	July 18, 2008
RAJESH BHAURAO SADANSHIV Vs. STATE OF MAHARASHTRA	April 29, 2008
RAJESH CONSTRUCTION CO LTD Vs. RAVILAL NANJI	October 23, 2008
RAJESH GORELAL GUPTA Vs. STATE OF MAHARASHTRA	February 22, 2008
RAJESH KAUSHAL Vs. KETTY D/O LATE JEHANGIR H DHANJIBHOY	April 15, 2008
RAJESH MADHUKAR SRISUNDAR Vs. STATE OF MAHARASHTRA	January 29, 2008
RAJESH MULJIBHAI CHAVAN Vs. STATE OF MAHARASHTRA	August 29, 2008
RAJESH NARAYAN TAMBE Vs. STATE OF MAHARASHTRA	August 28, 2008
RAJESH PRATAP SAINANI Vs. BHAVNA RAJESH SAINANI	August 26, 2008
RAJESH SETH @ SHETH Vs. VIDEOCON INDUSTRIES LTD	November 28, 2008
RAJESH VARMA Vs. AMINEX HOLDINGS AND INVESTMENTS	January 10, 2008
RAJESHI CHHATRAPATRAPATI SHAHU VIDYA PRASARAK Vs. SUREKHA KISHAN DHAKE	February 21, 2008
RAJESHKUMAR @ RAJESH MANGALU PASWAN Vs. STATE OF MAHARASHTRA	April 22, 2008
RAJESHWAR DASHRATH KOTEWAD Vs. COMMITTEE FOR SCRUTINY	April 11, 2008
RAJESHWAR HIRAMAN MOHURLE Vs. STATE OF MAHARASHTRA	June 10, 2008
RAJHANS NARENDRA RAUT Vs. STATE OF MAHARASHTRA	December 11, 2008
RAJINDAR KARAMSINGH WALIA Vs. OFFICIAL LIQUIDATOR OF PATEL SYNTHETICS	March 5, 2008
RAJINDER SINGH Vs. UNION OF INDIA	January 8, 2008
RAJIV BANO Vs. BRIHANMUMBAI MAHAMAGAPALIKA	February 18, 2008
RAJIV BHAGWANRAO Vs. SAU MIANKSHI	July 17, 2008
RAJIV D BHATIA Vs. S K LAUL	December 8, 2008
RAJIV D. BHATIA Vs. APPROPRIATE AUTHORITY	December 8, 2008
RAJIV S/O RAMRAO CHOPADE Vs. RAMRAO S/O DEORAO SONULE	August 7, 2008
RAJIV TULSHIRAM ITOLE Vs. DHIRAJLAL HIMMATLAL SHAH	August 26, 2008
RAJJAK MAULASAB BAGWAN Vs. STATE OF MAHARASHTRA	January 15, 2008
RAJKAR S/O SAINAPPA WAGHMARE Vs. COMPETENT AUTHORITY	August 20, 2008
RAJKUMAR ALIAS RAJENDRA BAPPASAHEB INGOLE Vs. STATE OF MAHARASHTRA	January 11, 2008
RAJKUMAR DEEPCHAND MULCHANDANI Vs. STATE OF MAHARASHTRA	June 19, 2008
RAJKUMAR MOHANDAS Vs. STATE OF MAHARASHTRA	February 29, 2008
RAJKUMAR PUNDLIKRAO ZAPE Vs. SHANTARAM AMRUTRAO WAGHMARE	February 27, 2008
RAJKUMAR RAMPAL Vs. SARITA RAJKUMAR	August 26, 2008
RAJKUMAR TIWARI Vs. STATE OF MAHARASHTRA	September 4, 2008
RAJKUMARI R GOENKA Vs. STOCK EXCHANGE BOMBAY	August 14, 2008
RAJU Vs. STATE OF MAHARASHTRA`	September 15, 2008
RAJU ALIAS RAJESH NARAYANA AMIN POOJARI Vs. STATE OF MAHARASHTRA	June 27, 2008
RAJU BIHARI Vs. STATE	April 29, 2008
RAJU BRIJMOHAN MAURYA Vs. STATE OF MAHARASHTRA	August 28, 2008
RAJU DAKRU BAWANE Vs. STATE OF MAHARASHTRA	June 20, 2008
RAJU MAHADEORAO UMATHE Vs. NAGPUR MUNICIPAL CORPORATION THROUGH ITS COMMISSIONER	August 20, 2008
RAJU NAMDEO PACHARNE Vs. STATE OF MAHARASHTRA	September 12, 2008
RAJU NATTHUTI POTPOHODE Vs. STATE OF MAHARASHTRA	February 11, 2008
RAJU R JAIN Vs. MUICIPAL CORPORATION OF GREATER MUMBAI	June 12, 2008
RAJU RAGHUNATH LOHAT Vs. STATE OF MAHARASTRA	January 31, 2008
RAJU RUPRAO BUTE Vs. STATE OF MAHARASHTRA	April 3, 2008
RAJU ZIBALJI SHIWANKAR Vs. RAJU GANPATRAO HEDAU	January 16, 2008
RAJUSINGH RAMSINGH MUNGONA Vs. STATE OF MAHARASHTRA	April 15, 2008
RAJWADE MANDAL PEOPLES CO-OPERATIVE BANK LTD Vs. STATE OF MAHARASHTRA	February 4, 2008
RAKESH KAPOOR Vs. STATE OF MAHARASHTRA	October 8, 2008
RAKESH MATADIN JOSHI Vs. LAXMAN BABURAO AAWATE	February 26, 2008
RAKHI W O SANTHOSE DEORANKAR Vs. JAYENDRA S O SANTHOSE DEORANKAR	April 30, 2008
RALLIS INDIA LIMITED Vs. UNION OF INDIA	December 16, 2008
RAM BABURAO KONDALE Vs. MAHARASHTRA STATE ROAD TRANSPORT CORPORATION	April 28, 2008
RAM SAMPATH Vs. RAJESH ROSHAN	April 9, 2008
RAM SAMPATH Vs. RAJESH ROSHAN AND ORS.	April 10, 2008
RAMA MAINAJI BHOSALE Vs. STATE OF MAHARASHTRA	March 18, 2008
RAMA NANA ZINZURKE Vs. PRALHAD DAMODHAR KULKARNI	September 19, 2008
RAMA NARAYAN MALI Vs. ADDITIONAL COLLECTOR THANE	January 16, 2008
RAMA S/O NAROBA PATWE Vs. SHANKAR BALLAPA BHARADE	January 23, 2008
RAMACHANDRA GANPATI SHEDAM Vs. SUB DIVISIONAL OFFICER SDO CHANDRAPUR	August 27, 2008
RAMAKANT RAMCHANDRA DALVI Vs. RASHMI RAJU MHATRE	November 21, 2008
RAMANLAL S/O RAMLAL JAISWAL Vs. STATE OF MAHARASHTRA	April 4, 2008
RAMASAMY SUPPIAH VENUGOPAL Vs. UNION OF INDIA, THROUGH COMMISSIONER, CUSTOMS AND OTHERS	November 14, 2008
RAMBHAJAN S/O DUDHNATH DHUSIYA Vs. S VENKATACHALAM S/O SANTHAPPAN	August 7, 2008
RAMBHAU GOPALA INGALE Vs. HOUSABAI DAGDU INGALE	November 14, 2008
RAMBHAU NARAYAN KOLTE Vs. COLLECTOR	January 29, 2008
RAMBILAS RAMRATAN MALANI Vs. SHAFIABI W/O SHERKHAN	May 2, 2008
RAMCHANDRA Vs. STATE OF MAHARASHTRA	December 5, 2008
RAMCHANDRA BABURAO APTE Vs. BHIMRAO BABURAO APTE	March 5, 2008
RAMCHANDRA BABURAO JADHAV Vs. SHIVAJI RAMCHANDRA DHUMAL	February 29, 2008
RAMCHANDRA BALWANT THORAT Vs. BHAUSAHEB DNYANU PATIL	August 22, 2008
RAMCHANDRA BANDODKAR Vs. PROVIDENT FUND INSPECTOR	October 13, 2008
RAMCHANDRA KALE Vs. MAHARASHTRA STATE ROAD	November 10, 2008
RAMCHANDRA MAHADU SUDKE Vs. JAKIR BAKSHUBAI SHAIKH	March 17, 2008
RAMCHANDRA MARUTI BHOYAR Vs. RAMESH NARAYAN GAWANDE	June 13, 2008
RAMCHANDRA NIVRUTTI MULAK Vs. STATE OF MAHARASHTRA	June 26, 2008
RAMCHANDRA R DESHPANDE Vs. C R KULKARNI	March 14, 2008
RAMCHANDRA S/O NAMDEO THOKAL Vs. BAJIRAO S/O TRIMBAK CHAVAN	January 31, 2008
RAMDAAS HANUMANT PALANKAR Vs. N D VENEKAR	June 10, 2008
RAMDAS NANAJI BHOYAR Vs. ASHOK S/O PANDURANG BHOYAR	February 13, 2008
RAMDAS S/O MAROTI WALDE Vs. HARIBHAU S/O MAYARAM SANSKAR	August 19, 2008
RAMDAS THANU DESSAI Vs. STATE OF GOA	August 13, 2008
RAMDAYAL GULABACHAND KHANDELWAL Vs. MAHENDRA	December 19, 2008
RAMDAYAL S O SUKHRAM GUDEWAR Vs. PRINCIPAL INDUSTRIAL TRAINING INSTITUTE	October 6, 2008
RAMDEOBABA SMARAK SARVAJANIK SAMITI Vs. HONBLE PRESIDING OFFICER	January 29, 2008
RAMDHAN @ NAMDEO S/O SAVAI JADHAV Vs. UNION OF INDIA	December 18, 2008
RAMDULARI MATABDALSINGH Vs. MEERABAI BHARATSINGH BAGHEL	April 28, 2008
RAMESH BABULAL SHAH Vs. BASHIR GULAM BAGWAN	July 9, 2008
RAMESH BHAIROBA MANE Vs. STATE OF MAHARASHTRA	January 24, 2008
RAMESH BODHRAJ NAGPAL Vs. PRAKASHKAUR SARDAR DEELIPSINGH	November 26, 2008
RAMESH CHANDER SINGH Vs. STATE OF GOA	December 1, 2008
RAMESH CHANDRA GOVIND PAWASKAR Vs. DY COLLECTOR	September 26, 2008
RAMESH CHANDRA S O MURATI BHOYER Vs. RAMESH S O NARAYAN GAWANDE	June 13, 2008
RAMESH DASU CHAUHAN Vs. STATE OF MAHARASHTRA	April 11, 2008
RAMESH DURVE Vs. GODREJ AND BOYCE ENG CO LTD	April 29, 2008
RAMESH GOPINATH Vs. DIVISIONAL CONTROLLER	December 10, 2008
RAMESH GOVIND THAKUR Vs. STATE OF MAHARASHTRA	April 3, 2008
RAMESH J BELOKAR Vs. TRIMBAK MAROTI DANTRAO	March 12, 2008
RAMESH M HARIA Vs. LAXMI JIVRAJ SHAH	April 29, 2008
RAMESH MALHARI Vs. STATE OF MAHARASHTRA	August 13, 2008
RAMESH NARAYAN KADAM Vs. STATE OF MAHARASHTRA	April 16, 2008
RAMESH RAMAMAL Vs. STATE OF MAHARASHTRA	September 9, 2008
RAMESH S PUJARI Vs. STATE OF MAHARASHTRA	July 16, 2008
RAMESH S SHIRODKAR Vs. STATE OF GOA	October 10, 2008
RAMESH S/O NATHA KHAIRNAR Vs. STATE OF MAHARASHTRA	February 13, 2008
RAMESH S/O RAGHUNATHRAO MAHALINGE Vs. STATE OF MAHARASHTRA	August 20, 2008
RAMESH SHRIDHAR TEKE Vs. STATE OF MAHARASHTRA	August 1, 2008
RAMESH SHRIRAM Vs. DILIPRAJ NIRANJANKUMAR	November 21, 2008
RAMESH SHRIRAM SULE Vs. DILIPRAJ NIRANJANKUMAR GOENKA	July 23, 2008
RAMESH SON OF PANDURANG RAUT Vs. STATE OF MAHARASHTRA	February 16, 2008
RAMESH TULSIRAM TENDULKAR Vs. STATE OF MAHARASHTRA	August 29, 2008
RAMESH VIJA VASAVE Vs. STATE OF MAHARASHTRA	February 20, 2008
RAMESHCHANDRA Vs. VIDHYAVIHAR SAHAKARI GRUH NIRMAN SAHAKARI SANSTHA MARYADIT	April 28, 2008
RAMESHCHANDRA HARNAMSINGH YADAV Vs. JASWINDERSINGH S OF O SARNAMSINGH DALWAD	January 14, 2008
RAMESHWAR VISHNU SURADKAR Vs. DIVISIONAL SECRETARY	September 18, 2008
RAMESHWARNATH MATHURDAS MALIK Vs. PISHORILAL KISHANCHAND VARMA	April 22, 2008
RAMJI S/O DAULAT CHAKRE Vs. NARAYANRAO S/O BHAGWANTRAO DESHMUKH	January 16, 2008
RAMKALYAN S/O KAWANRLAL NAGAR Vs. STATE OF MAHARASHTRA	August 5, 2008
RAMKISAN S/O BALAJI NEMANE Vs. STATE OF MAHARASHTRA	April 30, 2008
RAMKISHAN S/O NARAYAN UMALEWAD Vs. STATE OF MAHARASHTRA	March 24, 2008
RAMKRISHNA S/O KHUSHABA GAWADE Vs. STATE OF MAHARASHTRA	August 27, 2008
RAMLAL DHARMA PAAWAR Vs. STATE OF MAHARASHTRA	July 2, 2008
RAMLOTAN KANOJE Vs. PRAMOD S/O RAMACHARAYA VISHWAKARMA	April 1, 2008
RAMNATH RADHAKISHAN MAHALE Vs. STATE OF MAHARASHTRA	April 2, 2008
RAMNORD RESEARCH LABORATORIES (P) LTD Vs. WEALTH TAX OFFICER	January 23, 2008
RAMPRASAD BHAGIRATH AGRAWAL Vs. UTTAMCHAND DANMAL PANDE	October 21, 2008
RAMPRASAD CHANDULAL BRAHMAN Vs. SYED HUSSAIN	October 8, 2008
RAMPUJAN SUDARSHAN RUDRAPAL Vs. STATE OF MAHARASHTRA	April 28, 2008
RAMRAO DAMADAJI LIHAKARI Vs. INDUBAI AJABRAO RAUT	January 29, 2008
RAMRAO RANGNATH Vs. SHREE TIRTHANKAR COMPANY	August 13, 2008
RAMRAO SATYANARAYAN RAMOD Vs. STATE OF MAHARASHTRA	September 8, 2008
RAMSING SAKHARAM GIRASE Vs. KALUSING ALIAS KAYSING JAIRAM BHIL NAIK	July 7, 2008
RAMU S/O KAMDUJI KUMBHARE Vs. KANHAYALAL S/O SITARAM PATLE	February 16, 2008
RAMVILASJI S/O CHHAGANLALJI JAJU Vs. BRIJLALJI S/O CHHAGANLALJI JAJU	January 18, 2008
RANBA S O SATTAJI Vs. STATE OF MAHARASHTRA	September 16, 2008
RANBAXY LABROTORIES LTD Vs. UNIVERSAL TWIN LABS	January 30, 2008
RANJANA JAYANT AUNDHE Vs. ASHOK NAMDEO INAMDAR	December 4, 2008
RANJANA R GADEKAR Vs. DINESH NAIK	July 14, 2008
RANJANA W/O SUBHASH DAHIWALE Vs. STATE OF MAHARASHTRA	April 22, 2008
RANJANABAI Vs. STATE OF MAHARASHTRA	July 24, 2008
RANJANABAI RAMCHANDRA SONWANE Vs. STATE OF MAHARASHTRA	January 31, 2008
RANJIT S/O SUDHAKAR SHIMPI Vs. UNION OF INDIA	March 5, 2008
RANJYOTSINGH GURUDAYALSINGH Vs. STATE OF MAHARASHTRA	October 6, 2008
RAOSAHEB NAMDEO AHER Vs. BEBITAI PANDIT SONAWANE	August 12, 2008
RAOSAHEB S/O RAMRAO KHEDKAR Vs. MAHENDRA S/O RAMKISHAN JAISWAL	August 5, 2008
RASHEEDABI Vs. SAKHARAM	May 6, 2008
RASHESH KRISHNAKANT PATEL Vs. WALCHAND COLLEGE OF ENGINEERING	March 10, 2008
RASHTRIYA CHEMICAL AND FERTILIZERS LTD Vs. VISHAL SHARMA	January 10, 2008
RASIKLAL S MARDIA Vs. ICICI BANK LIMITED	August 29, 2008
RASTRIYA ISPAT NIGAM LTD Vs. DEWAN CHAND RAM SARAN	February 25, 2008
RASTRIYA SAKHAR KAMGAR UNION Vs. STATE OF MAHARASHTRA	March 13, 2008
RATANDEEP BUILDERS Vs. BABURAO TUKARAN MANGALE	February 22, 2008
RATILAL Vs. KUVARBEN	November 10, 2008
RATNAKAR BHAGWANRAO MAHAJAN Vs. DISTRICT AND SESSIONS JUDGE JALNA	September 24, 2008
RATNAKAR RAMCHANDRA PATIL Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY	February 25, 2008
RAVANSIDHA CHANDRAM MASHALE Vs. DISTRICT COLLECTOR, SOLAPUR	August 29, 2008
RAVI ANANDILAL UMRE Vs. COLLECTOR WARDHA	April 28, 2008
RAVI JAGANNATH MAHANTI Vs. PARSHURAM TUKARAM SHINDE	May 6, 2008
RAVI KRISHNA NAIDU Vs. STATE OF MAHARASHTRA	February 1, 2008
RAVI KUMAR BALI Vs. KALA TECH	June 3, 2008
RAVI RADHUNATH DHUMAL MAHAJAN Vs. STATE OF MAHARASHTRA	February 7, 2008
RAVIKANT C BORKAR Vs. GOKULDAS RAMCHANDRA NAIK	July 27, 2008
RAVIKIRAN ALIAS BABA GOPAL SHINDE Vs. STATE OF MAHARASHTRA	June 10, 2008
RAVIKIRAN BHUJANGRAO VAIDYA Vs. STATE OF MAHARASHTRA	May 5, 2008
RAVINDA RANGRAO MISTRI Vs. SHEETAL SUBHASH JAIN	September 1, 2008
RAVINDRA Vs. STATE OF MAHARASHTRA	November 21, 2008
RAVINDRA ATMARAM Vs. KAVITA	October 8, 2008
RAVINDRA D AHIRKAR Vs. RAVIKISHORE S O RAMKISANJI PASHINE	July 3, 2008
RAVINDRA HASTIMAL BHANDARI Vs. MAHARASHTRA HOUSING AND AREA DEVELOPMENT AUTHORITY	April 9, 2008
RAVINDRA NAINSUKH SANGHAVI Vs. LAXMAN RANGNATH NAGARKAR	February 7, 2008
RAVINDRA NARAYAN JOGLEKAR Vs. ENCON EXPORTS PVT LTD	February 27, 2008
RAVINDRA S/O BHAGWANDAS MUNDHADA Vs. STATE OF MAHARASHTRA	September 18, 2008
RAVINDRA S/O RAMASA CHAWARE Vs. HAJI JUSAB S OF O HAJI USMAN KACHHI	January 28, 2008
RAVINDRA S/O SUBHASH KULKARNI Vs. ARCHANA W/O RAVINDRA KULKARNI	March 12, 2008
RAVINDRA S/O SUKDEO PATIL Vs. STATE OF MAHARASHTRA	February 5, 2008
RAVINDRA SUBHANA Vs. STATE OF MAHARASHTRA	August 13, 2008
RAVINDRA TUKARAM HIWALE Vs. STATE OF MAHARASHTRA	February 4, 2008
RAVINDRA VINAYA SATHE Vs. STATE OF MAHARASHTRA	January 16, 2008
RAVINDRA VITHAL PRABHU Vs. UMESH MARTAPPA PRABHU	July 4, 2008
RAVINDRAPAL S/O WASUDEOILAL DHAWAN Vs. SAVITRIDEVI WD/O HANSRAJ ARORA	August 12, 2008
RAVISHANKAR MULCHAND KHANDELWAL Vs. SADULAL JAGAON LILHARE	August 22, 2008
RAVISHANKAR S/O GAYAPRASAD AWASTHI Vs. ADDITIONAL COMMISSIONER	April 1, 2008
RAYA S O GOPAL MOON Vs. STATE OF MAHARASHTRA	March 28, 2008
RAZIA SULTANA WD OF O HAJI ABDUL KALAM PATEL Vs. CHINDHUJI JAGOJI KHAWAS	February 13, 2008
RAZVI SYED MUKARAM ALI S/O MAZHAR ALI Vs. STATE OF MAHARASHTRA	February 14, 2008
REGENCY HOTELS PRIVATE LTD Vs. CHERISH INVESTMENTS PRIVATE LTD	July 7, 2008
REGIONAL DIRECTOR Vs. SEROFIE BERNARD VAZ	August 26, 2008
REGIONAL DIRECTOR Vs. M B ACHAREKAR	April 30, 2008
REGIONAL DIRECTOR E S I CORPORATION Vs. SHYAM BHATIA	February 14, 2008
REGIONAL DIRECTOR EMPLOYEE STATE INSURANCE CORPORATION Vs. SEROFIE BERNARD VAZ	September 12, 2008
REHANA MUSHTAZ TEMREKAR Vs. STATE OF MAHARASHTRA	April 9, 2008
REKHA W/O RAJESH BHAMRE Vs. STATE OF MAHARASHTRA	April 2, 2008
RELIANCE ENERGY LIMITED Vs. RASHTRAWADI KAMGAR SANGH	November 28, 2008
RELIGARE FINVEST LTD Vs. PRADEEP KUMAR	February 27, 2008
RENUKA B HARIJAN ALIAS HUDLI Vs. BASAVANI BIMAPPA HARIJAN	August 20, 2008
RESHMA ALIAS SHARMILA RAJ Vs. STATE OF MAHARASHTRA	February 6, 2008
RESHMABAI GOVIND JADHAV Vs. STATE OF MAHARASHTRA	March 10, 2008
RETREAT UNIT OF MAKEWAVES SEA RESORT PVT LTD Vs. RAMESH B WALMIKI	June 17, 2008
REVABEN AJAY DEDHIA Vs. HARSHAD JETHALAL SHAH	February 14, 2008
REVANNATH S/O RAKRISHNA RUPNER Vs. STATE OF MAHARASHTRA	February 26, 2008
REVEIRA INSTITUTE Vs. MANTRI REAL ESTATE PVT LTD	December 5, 2008
REX BAKERY Vs. EMPLOYEES STATE INSURANCE CORPORATION	January 17, 2008
RISHI MANI SRIVASTAVA Vs. DIRECTOR & COMMANDANT	February 22, 2008
RITESH PREM GAYAL Vs. SENIOR INSPECTOR OF POLICE DISTRICT PUNE	February 28, 2008
RITESH PREM GAYAL Vs. SENIOR INSPECTOR OF POLICE	February 18, 2008
RITZ PRIVATE LTD Vs. FELIX FURTADO	September 9, 2008
RIZWANA SHAIKH HASAN KHAN Vs. STATE OF MAHARASHTRA	March 4, 2008
ROBERT DIEGO MENEZES Vs. STATE OF MAHARASHTRA	August 29, 2008
ROHIDAS NAGAR YAVATMAL Vs. STATE OF MAHARASHTRA	April 25, 2008
ROHIT MURLIDHAR TRIVEDI Vs. STATE OF MAHARASHTRA	April 24, 2008
ROSARINHO M FERNANDES Vs. SANTHOSH JUVEKAR ALIAS SANTHOS	March 19, 2008
ROSHAN TRILOKCHAND GOTHI Vs. KISAN WALZADE	February 14, 2008
ROSS MURARKA (INDIA) P. LTD Vs. APPROPRIATE AUTHORITY	June 9, 2008
ROY JOSEPH CREADO Vs. SK TAMISUDDIN LATE SK NAZIR AHMED	February 1, 2008
ROYAL CUSHION VINYAL Vs. COMMISSIONER OF INCOME-TAX	October 1, 2008
RUBICON FORMULATIONS PVT LTD Vs. UNION OF INDIA	October 1, 2008
RUBY COACH BUILDERS LTD Vs. P S GHOSE	January 29, 2008
RUKHSANA BEGUM W/O SHAIKH NABI Vs. UNION OF INDIA	August 30, 2008
RUKMANGADH S/O SADASHIV NALAPURE Vs. SUNITA W/O NAGNATH NALAPURE	February 26, 2008
RUPALI ANANDRAO JAWALKAR Vs. STATE OF MAHARASHTRA	October 3, 2008
RUPALI MORESHWAR WANDHARE Vs. MORESHWAR MAHADEORAO WANDHARE	June 19, 2008
RUPCHAND RAGHO SAPKALE Vs. SPECIAL LAND ACQUISITION OFFICER	May 2, 2008
RUPCHAND RODBA CHANDEKAR Vs. GUNDERAOS OF ORODBA CHANDEKAR & ORS	February 26, 2008
RUPKUMAR S/O NEHRULAL CHOUDHARY Vs. STATE OF MAHARASHTRA	April 21, 2008
RUPRAO S/O DEORAO NATEKAR Vs. CHIEF EXECUTIVE OFFICER	April 3, 2008
RUPSING Vs. STATE OF MAHARASHTRA	November 14, 2008
RUQAYYA MOHD YUSUF ANSARI Vs. STATE OF MAHARASHTRA	April 8, 2008
RURAL EDUCATION SOCIETY Vs. STATE OF MAHARASHTRA	March 26, 2008
RUSTAMRAO Vs. STATE OF MAHARASHTRA	April 30, 2008
RUSTAMRAO GULABRAO DESHMUKH Vs. DEORAO (GULABRAO) S/O UTTAMRAO DESHMUKH	January 17, 2008
S C NAIK Vs. UNION OF INDIA	January 22, 2008
S J TRADING COMPANY Vs. HINDUSTAN GAS AND INDUSTRIES LTD	February 21, 2008
S K AGARWAL Vs. CITY & INDUSTRIAL DEVELOPMENT CORPORATION OF MAHARASHTRA LIMITED	May 2, 2008
S K SALES Vs. JAY AMBE INDUSTRIES	July 17, 2008
S MANIK S SANGANNA REDDY Vs. STATE OF MAHARASHTRA	July 1, 2008
S P BROTHERS Vs. BIREN RAMESH KADAKIA	March 27, 2008
S P RAMDASI Vs. STATE OF MAHARASHTRA	October 8, 2008
S R CHITNIS Vs. STATE OF MAHARASHTRA	August 22, 2008
S RANGARANJAN Vs. OYESTER CO OP HSG SOCIETY LTD	February 12, 2008
S V BHAT INTELLIGENCE OFFICER Vs. ANTHONY EBIE	June 9, 2008
SABAJI S GOVEKAR Vs. RAIMUNDO FERNANDES	February 28, 2008
SABIR LATE HAJI MOHD TAYYAB Vs. STATE OF MAHARASHTRA	February 4, 2008
SABNOORBI SHAIKH SALIM Vs. STATE OF MAHARASHTRA	January 23, 2008
SADANAND K NARVEKAR Vs. MARIA CATARINA SEBASTIANA DSOUZA	April 10, 2008
SADANAND M. GURAV Vs. STATE OF GOA THROUGH ITS CHIEF SECRETARY	March 25, 2008
SADASHIV BHAGWAN DESHMUKH Vs. RAMESH S/O KASHINATH TADASE	January 18, 2008
SADASHIV BHIMRAO PARIT Vs. STATE OF MAHARASHTRA	April 11, 2008
SADASHIV DNYANU SUTAR Vs. STATE OF MAHARASHTRA	August 1, 2008
SADASHIV MAHADEORAO POKLE Vs. MAHESH BABAN POKLE	May 28, 2008
SADASHIV MAHADEORAO POKLE Vs. MAHESH BABAN POKLE	February 28, 2008
SADASHIV SHYAMA SAWANT Vs. ANITA ANANT SAWANT	March 28, 2008
SADASHIVRAO S/O DEORAO GAVANDE Vs. STATE OF MAHARASHTRA	April 22, 2008
SADEEK SHAHA RAMJAN Vs. STATE OF MAHARASHTRA	September 11, 2008
SADGURU CATERERS Vs. HASHMATBI ABDULKADAR SHAKH SHAHIDABAI	January 23, 2008
SADHNA W/O SHRIKANT PALIWAL Vs. SHRIKANT SHIVCHARAN PALIWAL	April 4, 2008
SAEED GHULAM GAUS PATEL Vs. AREFABI W/O SAEED PATEL	March 19, 2008
SAEED ZAKIR HUSSAIN MALIK Vs. STATE OF MAHARASHTRA THROUGH THE SECRETARY	July 29, 2008
SAEED ZAKIR HUSSAIN MALIK Vs. STATE OF MAHARASHTRA	August 14, 2008
SAF YEAST CO PVT LTD Vs. STATE OF MAHARASHTRA	August 1, 2008
SAFDARSHA S/O KASAMSHA Vs. RAFIQ S/O SK RASOOL	August 11, 2008
SAGA DEPARTMENT STORES LIMITED Vs. FALAK HOME DEVELOPERS PVT LTD	October 7, 2008
SAGA DEPARTMENT STORES LTD Vs. PALAK HOME DEVELOPERDS PVT LTD	July 10, 2008
SAGAJI RATA ROKADE Vs. EXECUTIVE DIRECTOR	March 27, 2008
SAGAR EXPORTS Vs. UNION OF INDIA	February 22, 2008
SAGAR SHIVAJIRAO JONDHALE Vs. STATE OF MAHARASHTRA	April 30, 2008
SAGJANBAI BHAGWAT KSHIRSAGAR Vs. STATE OF MAHARASHTRA	September 16, 2008
SAHADEO S/O SHRIRAM HINGANE Vs. STATE OF MAHARASHTRA	April 17, 2008
SAHAKARI BANK KARMACHARI SANGH Vs. DISTRICT DEPUTY REGISTRAR CO OPERATIVE	June 3, 2008
SAHARA INDIA COMMERCIAL CORPORATION LTD Vs. B JEEJEEBHOY VAKHARIA	June 24, 2008
SAHEB SOPAN KALE Vs. STATE OF MAHARASTRA	January 10, 2008
SAHEBRAO B MATKAR Vs. DHARMU B MUNDHE	February 22, 2008
SAHEBRAO CHAMPATRAO DIWAN Vs. BABARAO CHAMPATRAO DIWAN	January 31, 2008
SAHEBRAO GORAKH BHANDARE Vs. STATE OF MAHARASHTRA	August 13, 2008
SAHEBRAO S O SAMPATRAO Vs. ASHRU SURYABHAN SAWADATKAR	August 12, 2008
SAHEBRAO S/O MOTIRAM NARWADE Vs. STATE OF MAHARASHTRA	August 11, 2008
SAHEBRAO SHANKARRAO MUNDHE Vs. RAMESHWAR AMRUTRAO KALE (DEAD)	January 17, 2008
SAHIBJAN Vs. UTTAR PRADESH BRIDGE CO-OPERATION LTD	February 16, 2008
SAHYADRI SAMANYA KAMGAR SANGH Vs. INDIAN RARE EARTHS LTD	January 16, 2008
SAHYADRI SHIKSHAN SANSTHA Vs. KARANJKAR NISHANT NEELAKANTH	February 8, 2008
SAI BALRAM DHARAMDASANI Vs. STATE OF MAHARASHTRA	April 23, 2008
SAJANKUMAR MADHOPRASAD GOYAL Vs. JUWANSINGH S/O RAJENDRASINGH	April 29, 2008
SAJID ALI BARKAT ALI PATHAN Vs. STATE OF MAHARASHTRA	August 11, 2008
SAJID DILAWAR KHAN Vs. STATE OF MAHARASHTRA	February 29, 2008
SAKHARAM PARASHARAM GHASTE Vs. MUNICIPAL CORPORATION OF BRIHANMUMBAI	January 21, 2008
SAKHARAM S OF O CHINTAMAN PHATE Vs. NARAYAN S OF O LODJI DAKHORE	January 22, 2008
SAKHU RAMKRISHNA MADKAIKAR Vs. VILLAGE PANCHAYAT OF CURCA	June 2, 2008
SALEEMODDIN S/O BADRODDIN Vs. STATE OF MAHARASHTRA	January 31, 2008
SALEHA BEIG ABDUL GANI BEIG Vs. STATE OF MAHARASHTRA	January 24, 2008
SALES TAX PRACTITIONERS ASSOCIATION OF MAHARASHTRA Vs. STATE OF MAHARASHTRA	March 28, 2008
SALES TAX TRIBUNAL BAR ASSOCIATION Vs. S D MATHANE MEMBER S T TRIBUNAL	December 18, 2008
SALIM IBRAHIM CHOUHAN Vs. STATE OF MAHARASHTRA	July 2, 2008
SALMA ASGARALI MAKATI Vs. SHABBIR SHAIKH	November 17, 2008
SALMA BABU SHAIKH Vs. STATE OF MAHARASHTRA	March 3, 2008
SALMABANO W/O ABDUL RASHID Vs. ASSISTANT REGISTRAR OF COOPERATIVE SOCIETIES	August 27, 2008
SAMARTHA MAHAVIDYALAYA Vs. STATE OF MAHARASHTRA	August 5, 2008
SAMBHAJI Vs. PARVATIBAI	July 25, 2008
SAMBHAJI HARIBHAU KUDALE Vs. STATE OF MAHARASHTRA	April 29, 2008
SAMBHAJI VISHNU KARAPURKAR ALIAS SAMBHAJI VISHNU GAOKAR Vs. TARAMATI ARJUN GAOKAR	July 10, 2008
SAMEER NAIR Vs. STATE OF MAHARASHTRA	December 19, 2008
SAMIULLAH ALLAHBAKSHA MAHAT Vs. STATE OF MAHARASHTRA	April 16, 2008
SAMPAT DATTU BHOSALE Vs. SOU ARCHANA CHANDRAKANT SHINDE	September 5, 2008
SAMPATRAO RAJESHWARRAO ARVELLI Vs. STATE OF MAHARASHTRA	September 15, 2008
SAMSON JOHN Vs. TAX RECOVERY OFFICER	January 29, 2008
SAMUAL S/O SHANTWAN AWHAD Vs. STATE OF MAHARASHTRA	March 10, 2008
SANCOALE ALLOY STEELS PVT LTD Vs. DEPUTY COLLECTOR AND DRO	July 4, 2008
SANDEEP BADRIPRASAD AGRAWAL Vs. UNION OF INDIA	July 31, 2008
SANDEEP INDUSTRIES Vs. STATE OF MAHARASHTRA	April 30, 2008
SANDEEP MANSINGRAO KONDEDESHMUKH Vs. STATE OF MAHARASHTRA	December 11, 2008
SANDEEP RAMMILAN SHUKLA Vs. STATE OF MAHARASHTRA	October 8, 2008
SANDIP BABANRAO GHEWAD Vs. STATE OF MAHARASHTRA	April 7, 2008
SANDIP BHARAT SINH GOHIL Vs. ADMINISTRATOR	March 18, 2008
SANDIP INDUSTRIES Vs. SUPERPACK	July 8, 2008
SANDIP KISAN KHADSE Vs. STATE OF MAHARASHTRA	January 25, 2008
SANDIP VILAS POOPAL Vs. STATE OF MAHARASHTRA	January 28, 2008
SANDRA FERNANDES Vs. VITHAL ALIAS ABA SATU NAIK	June 16, 2008
SANGAMITRA W O RAMAKANT ROYALWAR Vs. RAMAKANT S O GANGARAM ROYALWAR	September 9, 2008
SANGAPPA BASAWANT BAGALE Vs. STATE OF MAHARASHTRA	January 28, 2008
SANGHI SALES CORPORATION Vs. SWATI LAMINATES AND PLYWOODS	February 20, 2008
SANGITA D O NATTHULAL LABHANE Vs. YASHODHARA W O KRISHNA BHITRE	June 6, 2008
SANGITA VIJAY PACHPANDE Vs. STATE OF MAHARASHTRA	March 18, 2008
SANGLI BANK LTD Vs. PANDURANG DAGADU KHADTAR	April 29, 2008
SANGRAM PANDHARINATH JAIBHAI Vs. MAHARASHTRA STATE ROAD TRANSPORT	July 2, 2008
SANJALI SANJAY KADU Vs. STATE OF MAHARASHTRA	June 20, 2008
SANJAY @ NAMDEO Vs. STATE OF MAHARASHTRA	February 8, 2008
SANJAY ALIAS KALUSING AMBU THAKRE Vs. STATE OF MAHARASHTRA	August 25, 2008
SANJAY DATTOBA DONHE Vs. STATE OF MAHARASHTRA	April 24, 2008
SANJAY GANDHI SAHAKARI GRAHAK SANSTHA Vs. STATE OF MAHARASHTRA	August 11, 2008
SANJAY KERBA PATIL Vs. STATE OF MAHARASHTRA	October 1, 2008
SANJAY MADHUKAR KINI Vs. STATE OF MAHARASHTRA	March 14, 2008
SANJAY MARUTIRAO PATIL Vs. UNION OF INDIA	January 31, 2008
SANJAY MURLIDHAR TARALKAR Vs. STATE OF MAHARASHTRA	June 4, 2008
SANJAY NAMDEORAO PURIJI Vs. STATE OF MAHARASHTRA THROUGH ITS SECRETARY, PUBLIC HEALTH DEPARTMENT	August 20, 2008
SANJAY NAMDEORAO PURIJI Vs. STATE OF MAHARASHTRA	August 28, 2008
SANJAY PAHARIYA Vs. SMURTI PAHARIYA	June 5, 2008
SANJAY RAGHUNATH GADAKH Vs. N D M V P SAMAJ & ORS	February 27, 2008
SANJAY RANGANATHRAO GARUD Vs. STATE OF MAHARASHTRA	March 7, 2008
SANJAY S/O NATHUJI CHANDEKAR Vs. STATE OF MAHARASHTRA	May 6, 2008
SANJAY S/O SANTOSHKUMAR PATNI Vs. DEPUTY REGISTRAR OF COOPERATIVE SOCIETIES	January 22, 2008
SANJAY S/O SUBHASH NATKARE Vs. STATE OF MAHARASHTRA	August 11, 2008
SANJAY S/O VIRBHADRA GALANDE Vs. STATE OF MAHARASHTRA	April 15, 2008
SANJAY S/O VITHALRAO PAWAR Vs. STATE OF MAHARASHTRA	August 22, 2008
SANJAY SADASHIV PATIL Vs. STATE OF MAHARASHTRA	February 22, 2008
SANJAY SATHU Vs. CHAIRMAN GRUH NIRMAN	August 4, 2008
SANJAY SHRIRAM JOSHI Vs. STATE OF MAHARASHTRA	June 25, 2008
SANJAY SUDHAKAR BHOSALE Vs. KHRISTINA SANJAY BHOSALE	April 8, 2008
SANJAY TRANSPORT SERVICE Vs. STATE OF MAHARASHTRA	March 13, 2008
SANJEEV INDRAVADAN DANI Vs. RUPAL SANJEEV DANI	November 10, 2008
SANJEEVKUMAR DADA THANE Vs. J J MAGDUM CHARITABLE TRUST	January 17, 2008
SANT KANWARRAM EDUCATION AND SOCIAL WELFARE SOCIETY Vs. MUNICIPAL CORPORATION OF CITY OF AMRAVATI	October 15, 2008
SANTAJI SIDDU Vs. HERLE SHIKSHAN MANDAL	February 22, 2008
SANTOSH BALU KUMAVAT Vs. PANDIT WAMAN KUMAVAT	June 13, 2008
SANTOSH CHANDRAKANT ADAGALE Vs. STATE OF MAHARASHTRA	August 7, 2008
SANTOSH DEVIDAS SHUKLA Vs. STATE OF MAHARASHTRA	February 15, 2008
SANTOSH JAGDISH PANDE Vs. VITTHAL JAGOBAJI GOMASE	March 23, 2008
SANTOSH KUMAR SINGH Vs. STATE	July 8, 2008
SANTOSH LAXMAN JADHAV Vs. STATE OF MAHARASHTRA	February 5, 2008
SANTOSH PIRAJI WAGHMARE Vs. STATE OF MAHARASHTRA	February 16, 2008
SANTOSH PIRAJI WAGHMARE Vs. STATE OF MAHARASHTRA	January 16, 2008
SAPNA MEGHSHYAM REDKAR Vs. STATE OF MAHARASHTRA	December 10, 2008
SAPTASHRUNG NIWASINI DEVI TRUST Vs. NANDKUMAR MOTIRAM	December 1, 2008
SARALABAI VASANT CHAVAN Vs. VASANT PUNJU CHAVAN	January 22, 2008
SARASWATI CO-OPERATIVE CREDIT SOCIETY LTD Vs. RAVI ANANTRAO PATIL	February 18, 2008
SARDA ANANDRAO MADHAVARAO RASTE Vs. VIJAY RISHIDEO SHASTRI	June 5, 2008
SARDAR BAIG MEHBOOB BAIG Vs. STATE OF MAHARASHTRA	August 25, 2008
SARDAR BHIMSINGH UTTAMSING PUJARI Vs. NANDED SIKH GURUDWARA SACHKHAND	August 4, 2008
SARDAR SHAFIQUE AHMED Vs. CITIZEN WELFARE EDUCATION SOCIETY	February 1, 2008
SARDAR SHAHWALI KHAN Vs. STATE OF MAHAHARASHTRA	August 7, 2008
SARDAS RAMLINGA SHANTIKUMAR Vs. LIFE INSURANCE CORPORATION OF INDIA	February 11, 2008
SARFUDDIN JAMALUDDIN SHEIKH Vs. STATE OF MAHARASHTRA	April 11, 2008
SARIGAM CONTAINERS PVT LTD Vs. MAGATUL INDUSTRIES LTD	June 2, 2008
SARIKA DINESH RATHI Vs. STATE OF MAHARASHTRA	March 7, 2008
SARIKA NITIN PESHNEY Vs. MAHARASHTRA STATE ELECTRICITY DISTRIBUTION CO LTD THROUGH EXECUTIVE ENGINEER	August 12, 2008
SARITA S MELWANI Vs. PALLVI V TALEKAR`	June 12, 2008
SARJERAO BAPU PATIL Vs. VILAS TUKARAM JADHAV	July 30, 2008
SARJERAO BHAURAO EKAL Vs. S K PANT WALAWALKAR	January 16, 2008
SARJERAO MARUTI GORAD Vs. STATE OF MAHARASHTRA	April 30, 2008
SARLA KAPUR Vs. SANJAY SUDESH	April 17, 2008
SARLA PERFORMANCE FIBERS LTD Vs. COMMISSIONER OF C EX & CUSTOMS	August 20, 2008
SARLA PERFORMANCE FIBERS LTD. Vs. UNION OF INDIA (UOI)	February 15, 2008
SARLABAI W/O DAYARAM MADAVI Vs. ASSISTANT REGISTRAR	August 13, 2008
SARLABAI W/O RAJENDRASINGH DESHMUKH Vs. RAJENDRASINGH S/O NATHU DESHMUKH	April 21, 2008
SAROJ Vs. SAU SHOBHA	April 9, 2008
SAROJ SUDHAKAR MATE Vs. SHIVPOOJAN S/O SHREE RAMAWATAR CHATURVEDI	August 11, 2008
SAROJABAI WD/O DAULATRAO POTUDE Vs. VASANT DAULATRAO POTUDE	February 5, 2008
SAROJINI NUNES Vs. LENNET GODINHO	April 10, 2008
SARUBAI LAXMAN BHOKARE Vs. STATE OF MAHARASHTRA	February 1, 2008
SARVA SHARMIK Vs. BOMBAY DYEING	July 31, 2008
SARVARSING S/O VEERSING PADVI Vs. STATE OF MAHARASHTRA	March 4, 2008
SARVASEVA SAHAKARI SOCIETY Vs. A S LAHOTI FAMILY TRUST	September 29, 2008
SASHIDHARAN MUNNUSWAMI MUDLIYAR Vs. STATE OF MAHARASHTRA	December 15, 2008
SATHALIYA Vs. STATE OF MAHARASTRA	January 24, 2008
SATHALIYA JALAMSINGH WARDAWAL Vs. STATE OF MAHARASHTRA	January 24, 2008
SATINDERPAL SINGH ANAND Vs. SHARANPAL BALMUKUND CHOPRA	May 5, 2008
SATISH Vs. STATE OF MAHARASHTRA	December 5, 2008
SATISH ALIAS SATYAJEET PANDURANG PATIL Vs. STATE OF MAHARASHTRA	July 4, 2008
SATISH BHAGWANDAS Vs. MUNICIPAL COUNCIL	September 10, 2008
SATISH GOVIND Vs. VINAYAK GOVIND	August 26, 2008
SATISH PRALHADRAO RAIKWAR Vs. STATE OF MAHARASHTRA	August 6, 2008
SATISH S/O SURYABHAN JAGTAP Vs. STATE OF MAHARASHTRA	January 17, 2008
SATISH SHANKARRAO DESHMUKH Vs. MEMBER, INDUSTRIAL COURT, MAHARASHTRA, AMRAVATI AND OTHERS	October 20, 2008
SATPUDA TAPI PARISAR SAHAKARI SAKHAR KARKHANA LTD Vs. JAGRUTI INDUSTRIES	March 13, 2008
SATRIK ALIAS RONY ROZARIO MENEZES Vs. STATE OF MAHARASHTRA	June 13, 2008
SATYANARAYAN MODULAL DAYMA Vs. STATE OF MAHARASHTRA	August 22, 2008
SATYANARAYAN RAMNARAYAN TOTLA Vs. RAHUL HIRALAL MUNOT	October 7, 2008
SATYAWANRAO SON OF KESHAVRAO BENDLE Vs. SAMUDRAM SON OF BHAGIRATI SAHU & ORS	February 18, 2008
SATYENDRA UDAYBHAN SINGH Vs. STATE OF MAHARASHTRA	August 11, 2008
SAU MANDAKINI W O BHAUSAHEB PAGIRE Vs. BHAUSAHEB GENU PAGIRE	July 25, 2008
SAU RANJANA Vs. STATE OF MAHARASHTRA	April 22, 2008
SAU SEEMA VILAS PATIL Vs. APPASO BALU LATTHE	September 24, 2008
SAU SHITAL W/O RAHUL SHIRSAT Vs. RAHUL	December 5, 2008
SAU VARSHA Vs. PRAVIN MADHUKAR	November 25, 2008
SAU VASCHALABAI W/O TULSIRAM KERAMI Vs. STATE OF MAHARASHTRA	August 21, 2008
SAVIO CLOVIS DA COSA Vs. GOVERNMENT OF GOA	June 6, 2008
SAVITA PRADIP DATAR Vs. STATE OF MAHARASHTRA	February 11, 2008
SAVITA SAMBHAJI JAGTAP Vs. STATE OF MAHARASHTRA	August 12, 2008
SAVITA VIJAY MAHAJAN Vs. VIJAY BAJIRAO MAHAJAN	January 15, 2008
SAVITRI SUDESH SUBBA Vs. PRINCIPAL JUDGE FAMILY COURT NAGPUR	February 28, 2008
SAVITRIBAI T PARKAR Vs. PRABHAKAR D SHIRWAIKAR	January 17, 2008
SAVITRIBAI WD/O BHAGWANDAS GUPTA Vs. MUNNI WD/O RAMASHANKAR GUPTA	August 1, 2008
SAVITRIBEN M SANGHAVI Vs. PANKAJ CHAMPAKLAL GANDHI	February 7, 2008
SAVITRIDEVI VIRENDRASINGH BHAADORIA Vs. SHASHIKANT TILAKDHARI JHA	February 20, 2008
SAWANJI S/O MOTIRAMJI WAGH Vs. PRAKASH SHELKE S/O SHRIRAM SHELKE	August 7, 2008
SAWITRABAI Vs. SHAHAJI	April 28, 2008
SAYAD MOHAMMED MASOOD Vs. STATE OF MAHARASHTRA	March 3, 2008
SAYED HAJI ABDUL AJIJ MUNIR AND ORS Vs. SAYYED ZAHUR SYD BABU & ORS	May 6, 2008
SAYED SAJJAD HUSEN SAHEB HUSEN JAGIRDAR Vs. SIDAPPA VIRBHADRAPPA DAREKAR	May 2, 2008
SAYEEDA IQBAL VAKIL Vs. JAVED ABDUL LATIF SHAIKH AND ANR	April 14, 2008
SAYEEDA IQBAL VAKIL Vs. JAVED ABDUL LATIF SHAIKH	April 17, 2008
SAYYADA KAMARUNNISA KUTUB ALAM BUKHARI Vs. STATE OF MAHARASHTRA	December 8, 2008
SAYYED ISSAQ SAYYED RAZZAK Vs. STATE OF MAHARASHTRA	March 12, 2008
SAYYED SALIM SAYYED YUSUF Vs. HRUSHIIKESH PRALHAD	May 2, 2008
SBI LIFE INSURANCE CO LTD Vs. OFFICE OF THE INSURANCE OMBUDSMAN MAHARASHTRA AND GOA MUMBAI	January 29, 2008
SECRETARY Vs. PRESIDING OFFICER	August 11, 2008
SECRETARY BOMBAY ST XAVIERS COLLEGE SOCIRTY MUMBAI Vs. ANWAR HASAN BHOMBAL	March 11, 2008
SECRETARY PRADNYA NIKETAN SHIKSHAN SANSTHA Vs. SUDHAKAR NIVRUTTI KADAM	January 31, 2008
SECTION 34 OF THE ARBITRATION AND CONCILIATION ACT 1996 MAHENDRA N THAKKAR Vs. YOGENDRA N THAKKAR	August 14, 2008
SEEMA ASHOK KAMBLE Vs. COLLECTOR PUNE	February 12, 2008
SEEMA JAGDISH NEVIET Vs. STATE OF MAHARASHTRA	February 13, 2008
SEEMA M JADHAV Vs. STATE OF MAHARASHTRA	March 19, 2008
SEIKO AND SEIKO MANUFACTURERS BATTERIES AND ACCESSORIES Vs. ENCO BATTERIES	September 5, 2008
SERTORIO S FACHO Vs. FERNANDO JORGE COLASO	December 4, 2008
SESA GOA LIMITED Vs. STATE OF MAHARASHTRA	December 11, 2008
SESA GOA LTD Vs. UNION OF INDIA	June 9, 2008
SESA INDUSTRIES LIMITED Vs. STATE	December 18, 2008
SET SATELLITE SINGAPORE PTE LTD Vs. DEPUTY DIRECTOR OF INCOME-TAX	August 22, 2008
SETH GOVINDJI RAOJI AYURVED MAHAVIDYALAYA Vs. RAOSAHEB JINGONDA PATIL	April 9, 2008
SHABBIR AH AB RAHEEM HAKEEM Vs. SAJEDA W O ABDUL HAFIZ	June 7, 2008
SHABIR AHMED ABDUL REHMAN Vs. UNION OF INDIA	December 3, 2008
SHABNUM SYED AHMED KALANTER ZADEH Vs. STATE OF MAHARASHTRA	February 14, 2008
SHAH INDUSTRIES Vs. VADHANI INDUSTRIAL ESTATE	November 19, 2008
SHAHA NANJI NAGSHI Vs. KAMALKISHOR GURUDAYAL BANODE	March 4, 2008
SHAHAJI ALLOYS STEEL PVT LTD Vs. SICOM LTD	July 4, 2008
SHAHIN IQBAL GHANIWALE Vs. COMMISSIONER OF INCOME TAX	April 16, 2008
SHAIKH ABDUL AZIZ YASIN Vs. SHAIKH ABDUL HAMID YASIN	August 12, 2008
SHAIKH ABDUL AZIZ YASIN Vs. SHAIKH ABDUL HAMID YASIN	September 12, 2008
SHAIKH ABDUL RAHIM @ SK. CHAND S/O SK. NAWAB Vs. STATE OF MAHARASHTRA	March 10, 2008
SHAIKH ABED SHAIKH BABAMIYA Vs. STATE OF MAHARASHTRA	July 30, 2008
SHAIKH BASHIR S/O SK AHMED Vs. MUSTAFA S/O SHAIKH CHAND & ORS	January 31, 2008
SHAIKH HAFIZ SHAIKH HABIB Vs. STATE OF MAHARASHTRA	July 9, 2008
SHAIKH IBRAHIM SHAIKH AHMED Vs. MAHARASHTRA STATE ROAD TRANSPORT CORPORATION	April 10, 2008
SHAIKH KHALILULLAH Vs. SOFIYA LAXMINARAYAN	September 16, 2008
SHAIKH MAHEBOOB S O SK MOOSA Vs. STATE OF MAHARASHTRA	August 29, 2008
SHAIKH MAHEBOOB S/O SHAIKH SAMAD Vs. STATE OF MAHARASHTRA	August 4, 2008
SHAIKH MOHAMMAD MIRAN MOHAMMAD IBRAHIM Vs. STATE OF MAHARASHTRA	January 31, 2008
SHAIKH NABAB SHAIKH ABDUL Vs. BABULAL @ BHIKARIKHA IBRAHIM	August 30, 2008
SHAIKH RAFIK RASHID Vs. PRAMILA KISHOR RENAVIKAR	August 12, 2008
SHAIKH SALEH SHAIKH MAHBOOB Vs. STATE OF MAHARASHTRA	February 6, 2008
SHAIKH SHAFI AHMED KHADARSAB Vs. STATE OF MAHARASHTRA	August 11, 2008
SHAIKH UMAIR S/O SHAIKH IBRAHIM Vs. STATE OF MAHARASHTRA	August 30, 2008
SHAILAJA CHANDRASHEKHAR SANGVIKAR Vs. STATE OF MAHARASHTRA	February 26, 2008
SHAILENDRA MAHENDRA KHARATI Vs. DEPUTY DIRECTOR OF EDUCATION	January 18, 2008
SHAILENDRA SHIKSHAN SANSTHA Vs. KHANDU BHAGWAN KAWADE	August 11, 2008
SHAILESH H KULKARNI Vs. UNION OF INDIA	August 28, 2008
SHAILESH S/O BHOJRAJ RATHOD Vs. STATE OF MAHARASHTRA	April 25, 2008
SHAKEEL AHMED FATEH MOHD SUNDKE Vs. AZIZ AHMED KHAN	June 18, 2008
SHAKIL KHAN TAJ KHAN PATHAN Vs. STATE OF MAHARASHTRA	February 26, 2008
SHAKTI TRADERS Vs. SHAKTI PRESS LTD	July 29, 2008
SHAKUNTALA W/O DEVANAND WAGHMARE Vs. DEWANAND BABANRAO WAGHMARE	August 29, 2008
SHAKUNTALABAI WD/O JAGOBAJI BHONGADE Vs. PUNJAJI NARAYAN ASHTANKAR	January 24, 2008
SHALIGRAM PARITA KANHAIYALAL PARITA Vs. CENTRAL BUREAU INVESTINGATION	August 19, 2008
SHALIKRAM HUBLAL Vs. STATE OF MAHARASHTRA	February 25, 2008
SHALINI HINDURAO SHINDE Vs. SHIROOR MUNICIPAL COUNSIL	January 29, 2008
SHALINI NUMES MASCARNEHAS AND OTHERS Vs. TREVOR NUNES AND ANOTHER	December 17, 2008
SHAM S/O SOPAN JADHAV Vs. STATE OF MAHARASHTRA	April 21, 2008
SHAM S/O TULSHIRAM SABLE Vs. STATE OF MAHARASHTRA	August 8, 2008
SHAM SADASHIVA WAGH Vs. MULEY CONSTRUCTIONS PVT LTD	July 15, 2008
SHAMEEM SHAH Vs. BRIHANUBAI MAHANAGARAPALIKA	February 18, 2008
SHAMIM AHMED SIDDIQUE Vs. KALYANDAS UDYOG BHAVAN PREMISES CO OP SOCIETY LTD	February 11, 2008
SHAMIM S/O SK HASAN Vs. STATE OF MAHARASHTRA	January 23, 2008
SHAMLATA WD O MANOHAR RAUT Vs. VISHWESHWARA TUKARAM GIRIPUNJE	January 29, 2008
SHAMMI NAGAPAL Vs. SUDHIR NAGAPAL	May 6, 2008
SHAMRAO LAXMAN WAGH Vs. BALA LAXMAN WAGH	July 8, 2008
SHAMRAO S/O KRISHNARAO KADU Vs. INDUBAI W/O BABURAO SATPUTE	August 21, 2008
SHAMRAO S/O TUKARAM CHAUDHARI Vs. STATE OF MAHARASHTRA	March 13, 2008
SHAMSHADBHAI BASHIR SAHA FAKIR Vs. STATE OF MAHARASHTRA	November 11, 2008
SHAMSHODDIN SUJAODDIN KHATIB Vs. STATE OF MAHARASHTRA	March 5, 2008
SHAMSHUBEE W/O AZIMYARKHA Vs. MOHD TAYABALI S/O MOHD ALI	April 3, 2008
SHAMSINH S/O NARAYANSINH GAHLOT Vs. STATE OF MAHARASHTRA	August 28, 2008
SHANKAR Vs. RUKHMINIBAI	June 18, 2008
SHANKAR BHAVANJI KAMBLE Vs. STATE OF MAHARASHTRA	April 4, 2008
SHANKAR NAGAR GRUH NIRMAN SAHKARI SANSTHA LTD Vs. PARBATABAI WD O ATMARAM SHENDED	October 23, 2008
SHANKAR NAGAR SQUARE Vs. UNION OF INDIA	February 28, 2008
SHANKAR NAMDEORAO UMREDKAR Vs. EDUCATION OFFICER	August 12, 2008
SHANKAR S/O CHANDRABHAN SONONE Vs. VENUBAI WD/O NAMDEORAO PADOLE	April 28, 2008
SHANKAR S/O GANPAT DHOBE Vs. STATE OF MAHARASHTRA	April 22, 2008
SHANKAR SHIVRAM PATIL Vs. ADDITIONAL COMMISSIONER	November 25, 2008
SHANKARGIR KHEMGIR GOSAVI Vs. BABU CHIMA BHOI	September 4, 2008
SHANKER Vs. STATE OF MAHARASHTRA THROUGH SECRETARY OF HOME DEPARTMENT	May 2, 2008
SHANTA SHANKAR JANGAM Vs. ZILLA PARISHAD SATARA	January 14, 2008
SHANTABAI BHIMA SANGLE Vs. YAMUNABAI WALIBA KEDAR	October 1, 2008
SHANTABAI BHIMRAO DAWANE Vs. MARTAND KESHAV DABHADE	June 2, 2008
SHANTABAI WD/O NARAYAN BURADE Vs. GOPAL KRISHNA DEOSTAN	April 2, 2008
SHANTARAM GANPAT SAWANT Vs. PRAMOD S/O KASINATHRAO JOSHI	May 30, 2008
SHANTARAM PANDHARI FOTTO Vs. SUKIDO	January 24, 2008
SHANTARAM VITHOBA PATHARE Vs. RAMCHANDRA GANESH CHITALE	October 23, 2008
SHANTI KRISHI SEVA KENDRA Vs. STATE OF MAHARASHTRA	April 11, 2008
SHANTIBAI K VARDHAN Vs. MEERA G PATEL	August 29, 2008
SHANTILAL KALYANJI PANDYA Vs. KANCHANGAURI MAHASHANKAR KHORIDAS	August 28, 2008
SHANTILAL NAGARWAL Vs. UNION OF INDIA	September 19, 2008
SHANTNU KESHAV BANDIWADEKAR Vs. KIRAN KUNDALIK BORKE	August 20, 2008
SHARAD GAJANAN AMBOLE Vs. GAURAMMA KUMARAPPA MEDAR & ORS	August 7, 2008
SHARAD S/O CHANDRABHAN RATHOD Vs. STATE OF MAHARASHTRA	August 11, 2008
SHARAD S/O MANSUKHLAL MUTHA Vs. STATE OF MAHARASHTRA	April 2, 2008
SHARAD S/O PARBAT DAUND Vs. STATE OF MAHARASHTRA	April 30, 2008
SHARAD S/O RAMESH KEDIYA Vs. SURESH S/O GAJANANRAO RAJPURKAR	January 23, 2008
SHARAD VISHNU PATIL Vs. D SHIVANANDHAN	January 25, 2008
SHARAD YASHWANT JOSHI Vs. MOHAMED YUSUF NASIRUDDIN	June 4, 2008
SHARADABAI ANANDRAO DURGULE Vs. RAMCHANDRA MANKU POL	December 3, 2008
SHARADCHANDRA VASANT CHINIS Vs. NEELA ASHOK KORDE	February 13, 2008
SHARADKUMAR HANUMANPRASAD TIWARI Vs. SUNDRABAI WD OF O KASHINATH ANKAR	February 6, 2008
SHARDA CONSTRUCTION Vs. AUTHORITY UNDER MINIMUM WAGES ACT 1948 AND REGIONAL LABOUR COMMISSIONER CENTRAL MUMBAI	April 22, 2008
SHARDABEN JASHBHAI PATEL Vs. STATE OF MAHARASHTRA	June 12, 2008
SHARDABEN NARSHIBHAI PATEL Vs. P J THANKAPPAN	January 29, 2008
SHARDADEVI S AGARWAL Vs. AHMED ABDUL GANI	February 16, 2008
SHASHI KAMAT PANAJIKAR Vs. RAMKRISHNA ALIAS SUDIN DHAVLIKAR	January 10, 2008
SHASHI MOHAN S/O SUGANCHAND TAPADIYA Vs. REGIONAL LABOUR COMMISSIONER	August 5, 2008
SHASHIKANT B KULKARNI Vs. PRINCIPAL BPCS COLLEGE OF PHYSICAL EDUCATION	May 5, 2008
SHASHIKANT M SABLE Vs. ADVANI OERLIKON LIMITED	August 29, 2008
SHASHIKANT MITHAILAL SHARMA Vs. STATE OF MAHARASHTRA	April 24, 2008
SHASHIKANT RAMHARI TAMBE Vs. STATE OF MAHARASHTRA	July 16, 2008
SHASHIKANT RAMJIDAS CHAWLA Vs. STATE OF MAHARASHTRA	August 4, 2008
SHAUKATALI YAKUB KHAN Vs. STATE OF MAHARASHTRA	May 23, 2008
SHAYAM RAO Vs. STATE OF MAHARASHTRA	February 13, 2008
SHEETAL SHARAD PAWAR Vs. BANDAPPA BASAPPA BORGE	February 6, 2008
SHEIKH HAROON S/O SK IBRAHIM MUSSALMAN Vs. DAGDABAI W/O MAHAAJI JADHAV	March 11, 2008
SHEIKH NURZAHABI MUNAF Vs. ADDL COMMR AMRAVATI	April 23, 2008
SHEIKH SHAFI S OF O SHAIKH KALU Vs. STATE OF MAHARASHTRA	February 14, 2008
SHEILA PRAKASH KAVLEKAR Vs. JEETENDRA A NAGARSHEKAR	April 17, 2008
SHEKHAR BAJAJ Vs. STATE OF MAHARASHTRA	December 19, 2008
SHEKHAR GUPTA Vs. STATE OF MAHARASHTRA	July 18, 2008
SHEMAROO ENTERTAINMENT PVT. LTD Vs. AFZAL KHAN	August 13, 2008
SHERSING S/O FATHESING PADVI Vs. STATE OF MAHARASHTRA	March 4, 2008
SHESHRAO S O NANA DHAWALE Vs. STATE OF MAHARASHTRA	September 11, 2008
SHESHRAO S/O SANJABRAO KATARE Vs. BAPURAO S/O BABARAO KATARE	May 6, 2008
SHETKARI SAHAKARI SANGH LIMITED Vs. RAMESH @ RAMCHANDRA MORE	April 10, 2008
SHEWALKAR DEVELOPERS PVT LTD Vs. UNION OF INDIA	August 7, 2008
SHIBA HEALTH CARE Vs. M J PHARMACEUTICALS LTD	April 24, 2008
SHIDRAM TIPPANNA GHODAKE, Vs. EXECUTIVE DIRECTOR	March 27, 2008
SHIKSHAN PRASARAK MANDAL Vs. SARJERAO RAMCHANDRA JADHAV	March 13, 2008
SHIKSHAN PRASARAK MANDAL Vs. UTTAM HARIBA BHANDRE	March 14, 2008
SHIKSHAN PRASARAK MANDAL Vs. ANANT S/O DIGAMBAR MUNJE & ORS	August 19, 2008
SHIMA KAUSHAL ALIAS SUSHIMA SHARMA Vs. KETTY D/O LATE JEHANGIR H DHANJIBHOY	April 15, 2008
SHIRDI NAGAR PANCHAYAT Vs. GORDIA BUDGET HOTEL	September 4, 2008
SHIRISH CHINTAMAN CHOGLE Vs. STATE OF MAHARASHTRA AND OTHER	March 28, 2008
SHIRISH S/O PRABHAKAR JATEGAONKAR Vs. MAHARASHTRA STATE ELECTRICITY DISTRIBUTION COMPANY LIMITED & ORS	April 2, 2008
SHIRKRISHNA JUGALKISHORE Vs. GOVIND TRIMBAK	November 26, 2008
SHIVADAS DASHARATH JADHAV Vs. STATE OF MAHARASTRA	May 6, 2008
SHIVADHARI KALU SINGH Vs. RUBY MILLS LTD	November 25, 2008
SHIVAJI BANAJI BHAGAT Vs. MAROTI DEWAJI PAWAR	January 30, 2008
SHIVAJI BANAJI BHAGAT Vs. BABURAO SHIVAJI BHAGAT	January 30, 2008
SHIVAJI CHINTAPPA PATIL Vs. STATE OF MAHARASHTRA	August 25, 2008
SHIVAJI DASHRATH KHOT Vs. SANGLI MIRAJ KUPWAD CITIES MUNICIPAL CORPORATION	June 19, 2008
SHIVAJI DATTU MANG @ NAGARPOLE Vs. GOVINDA SANTU KUMBHAR	June 12, 2008
SHIVAJI DATTU MANG ALIAS NAGARPOLE Vs. KRISHNA T KUMBHAR	June 12, 2008
SHIVAJI GAONKAR Vs. STATE	August 20, 2008
SHIVAJI HIGH SCHOOL Vs. NANDED WAGHALA MUNICIPAL CORPORATION	April 8, 2008
SHIVAJI KISAN GANDUGALE Vs. STATE OF MAHARASHTRA	August 1, 2008
SHIVAJI KRISHNAJI BHALERAO Vs. STATE OF MAHARASHTRA	September 18, 2008
SHIVAJI MARTAND KHOMANE AND ORS Vs. DIAMOND CLOCK MANUFACTURING CO PVT LTD	February 12, 2008
SHIVAJI PARGONDA HULYALKAR Vs. SHRI ANANDRAO CHANDROJI PATIL	March 28, 2008
SHIVAJI S/O GANGADHAR WADAJE Vs. STATE OF MAHARASHTRA	February 25, 2008
SHIVAJI S/O SANJAY EKNATH Vs. STATE OF MAHARASHTRA	February 26, 2008
SHIVAJI S/O SITARAM KHADSE Vs. SUMANBAI DNYANBA BODKHE & ORS	January 24, 2008
SHIVAJI SATUPPA GAVADE PATIL Vs. STATE OF MAHARASHTRA	October 22, 2008
SHIVAJI SHANKAR KONKEWAD Vs. STATE OF MAHARASHTRA	September 25, 2008
SHIVAJI UNIVERSITY Vs. BABASAHEB KESHAVRAO PATIL	April 1, 2008
SHIVAJI VITHALRAO BHIKANE Vs. CHANDRASEN JAGDEVRAO DESHMUKH	March 11, 2008
SHIVAJI VIVIDH KARYAKARI SEVA SAHAKARI SOCIETY LTD AND ORS Vs. STATE OF MAHARASHTRA	April 2, 2008
SHIVAJI YALLAPPA MANE Vs. STATE OF MAHARASHTRA	December 15, 2008
SHIVAJIRAO BALWANTRAO PATIL (KAVEKAR) Vs. UNION OF INDIA & ORS	August 12, 2008
SHIVAJIRAO DATTU BHOSALE Vs. STATE OF MAHARASHTRA	January 22, 2008
SHIVANAND ALIAS SHIVA SHIVSHANKAR Vs. STATE OF MAHARASHTRA	April 29, 2008
SHIVANGI Vs. GREATER BOMBAY COOPERATIVE BANK LTD	January 11, 2008
SHIVAYAY APAYYA MARIHAL Vs. STATE OF GOA	April 2, 2008
SHIVCHANDRA VISHWANATHAPPA KARAKNALE Vs. BALAJI S O MADHAVRAO KARAKNALE	October 16, 2008
SHIVKUMAR Vs. STATE OF MAHARASHTRA	September 24, 2008
SHIVKUMAR MISHRA Vs. STATE OF GOA	August 19, 2008
SHIVKUMAR SUKHDEV WAHURWAGH Vs. DEPUTY INSPECTOR GENERAL	August 22, 2008
SHIVLAL NATTHUJI VIRGHAT Vs. DIVISIONAL COMMISSIONER	March 12, 2008
SHIVNARAYANA BHONDAPRASAD Vs. SUPERINTENDENT CENTRAL PRISON NAGPUR	July 23, 2008
SHIVNATH RAI HARNARAIN (INDIA) LTD Vs. UNION OF INDIA	February 29, 2008
SHIVPARVATI SAKHAR KARKHANA LTD Vs. JAGANNATH SITARAM SHAHANE	August 5, 2008
SHIVPRASAD S/O SHANKAR LALME Vs. STATE OF MAHARASHTRA	February 14, 2008
SHIVRAJ S/O BABASAHEB SURYAWANSHI Vs. STATE OF MAHARASHTRA	August 28, 2008
SHIVRAM Vs. STATE OF MAHARASHTRA	March 17, 2008
SHIVRAM S/O BABURAO POPLE Vs. STATE OF MAHARASHTRA	February 13, 2008
SHIVSAGAR VEG. RESTAURANT Vs. ASSTT. COMMISSIONER OF INCOME-TAX	November 14, 2008
SHIVSHANAKAR S O UPASRAO NIMBADKAR Vs. SCHEDULED TRIBE CASTE CERTIFICATE SCRUTINY	June 6, 2008
SHOBHA BAJIRAO Vs. TRIRATNA KRIDA	October 17, 2008
SHOBHA MUKUNDRAO KULKARNI Vs. RAMBHAU TRIMBAK KHEDKAR	February 5, 2008
SHOBHA W/O JITENDRA AGRAWAL Vs. KESRIMAL GANESHRAM AGRAWAL	February 16, 2008
SHOBHITA RANI KAUSHAL Vs. KETTY JEHANGIR H DHANJIBHOY	April 15, 2008
SHRAMIK MAHASANGH Vs. CIPLA LTD	April 11, 2008
SHRAMIK SENA KHAIRNE Vs. ST THOMAS SOCIETY SANDOR	April 21, 2008
SHRAMIK UTKARSHA SABHA Vs. MAHARASHTRA FILM STAGE AND CULTURAL DEVELOPMENT CORPORATION LIMITED	March 13, 2008
SHRAWAN GOPALRAO WAGHMARE Vs. TUKARAM DAMDUJI BALWIR	January 17, 2008
SHRAWAN SADU SORMALE Vs. STATE OF MAHARASHTRA	April 28, 2008
SHREE HARI CO-OPERATIVE HOUSING SOCIETY LTD Vs. ASHOK PHALKE	January 24, 2008
SHREE HARI CO-OPERATIVE HOUSING SOCIETY LTD Vs. AJITHA MOHAN KUMAR NAIR	January 24, 2008
SHREE RAMDEOBABA SMARAK SARVAJANIK SAMITI Vs. HON BLE PRESIDING OFFICER	January 29, 2008
SHREEJI INVESTMENTS Vs. VIRENDRA JAVERI	January 31, 2008
SHRI ARUN S/O VITHAL SAMUDRE AND ORS Vs. STATE OF MAHARASHTRA	March 5, 2008
SHRI DAYANAND NARVEKAR Vs. SMT. FERMEENA P. KHAUNTE	October 10, 2008
SHRI RAMESHWAR SAHAKARI SAKHAR KARKHANA LTD Vs. UNION OF INDIA	September 9, 2008
SHRI SANT GOROBA SHIKSHAN SANSTHA Vs. ANANTRAO KHANDOJI AUTY	January 11, 2008
SHRI SANT SAWTAMALI SHIKSHAN PRASARAK MANDAL Vs. STATE OF MAHARASHTRA	July 24, 2008
SHRI VASANTA S/O SAKHARAMJI SATHAWANE Vs. SUPERINTENDENT OF CENTRAL PRISON	April 21, 2008
SHRICHAND GIRDHARILAL PUNJABI Vs. MUNICIPAL CORPORATION OF GR	April 9, 2008
SHRICHAND GIRIDHAR LAL PUNJABI Vs. MUNICIPAL CORPORATION OF GR MUMBAI	June 12, 2008
SHRIDHAR BAPU BILLE Vs. MADHUKAR BABURAO KATKAR	May 2, 2008
SHRIDHAR DHONDIRAJ KELAPURE Vs. GENERAL MANAGER SOUTH EASTERN RAILWAY	April 21, 2008
SHRIDHAR S/O JANGLUJI KUMBHALKAR Vs. EDUCATION OFFICER	April 25, 2008
SHRIKANT ALIAS BUNTY GAJANAN GONDHALE Vs. STATE OF MAHARASHTRA	September 11, 2008
SHRIKANT JAIN Vs. SECRETARY MINISTERY OF COAL	November 14, 2008
SHRIKANT UTTAMRAO BHUTEKAR Vs. STATE OF MAHARASHTRA	September 19, 2008
SHRIKRISHNA ALIAS PINTYA S O KHANDEL SHINDE Vs. STATE OF MAHARASHTRA	February 1, 2008
SHRIKRISHNA NARAYAN DESHPANDE Vs. NEW AKOT COTTON GINNING AND PRESSING COMPANY LTD	August 21, 2008
SHRIKRISHNA PANDITRAO BAHIRATH Vs. ANGAD SHIVAJI BAHIRATH	August 19, 2008
SHRIKRISHNA RAMRAO PATIL Vs. STATE OF MAHARASHTRA	July 3, 2008
SHRIKRISHNA VIJTANTRI PRASHIKSHIT SUSHIKSHIT BEKAR KAMGAR SAHAKARI SANSTHA LIMITED Vs. STATE OF MAHARASHTRA	January 30, 2008
SHRIMANT S/O RAMCHANDRA AMBAR Vs. STATE OF MAHARASHTRA	August 20, 2008
SHRIMANTIBAI RAMU NARGUDE Vs. BHIMRAO APPA NARGUDE	June 27, 2008
SHRIMATI VITHABAI SHIKSHAN PRASARAK MANDAL Vs. STATE OF MAHARASHTRA	April 15, 2008
SHRINIVASH BACCHULALJI PADIYA Vs. AKOLA JANATA COMMERCIAL CO OPERATIVE BANK LTD	May 6, 2008
SHRIPAD S/O MANOHAR PAITHANKAR Vs. LEARNED JUDGE CO-OPERATIVE COURT	February 25, 2008
SHRIPAD TALAULIKAR Vs. STATE OF MAHARASHTRA	August 4, 2008
SHRIPAT MAHADU PATIL Vs. CHIEF LAND AND SURVEYOR CIDCO LTD	October 24, 2008
SHRIPATI SANTU MANE Vs. GOROBA NIVARTI GHUTUKADE	July 1, 2008
SHRIRAM ANTARAM BURANDE Vs. GRAM PANCHAYAT	April 29, 2008
SHRIRAM GANGARAM BUTE Vs. DEPUTY REGISTRAR CO OPERATIVE SOCIETIES	January 29, 2008
SHRIRAM NIWRUTTI MAHALLE Vs. PANNALAL NARAYANDAS TOTALA	March 3, 2008
SHRIRAM TULSHIRAM BALI Vs. KUKAJI	April 23, 2008
SHUBHANGI DILIP KULKARNI Vs. STATE OF MAHARASHTRA	November 20, 2008
SHYAM JAGASHI CHAUHAN Vs. STATE OF MAHARASHTRA	January 28, 2008
SHYAM T NICHANI Vs. BALIRAM C CHAWLA	May 6, 2008
SHYAMJIT MATAPRASAD YADAV Vs. STATE OF MAHARASHTRA	January 22, 2008
SHYAMLAL BIHARILAL PANDEY Vs. RELIANCE INFRASTRUCTURE LTD	December 5, 2008
SHYAMLAL GOVARDHAN LAL Vs. STATE OF GOA	January 17, 2008
SHYAMLAL S/O TOLARAM HOTCHANDANI Vs. STATE OF MAHARASHTRA	August 14, 2008
SHYAMRAO Vs. STATE OF MAHARASHTRA THROUGH THE CONSERVATOR OF FOREST	January 13, 2008
SHYAMRAO KHANDU SONAWANE Vs. STATE OF MAHARASHTRA	June 6, 2008
SHYAMRAO SO NATHUUHUJI WASNIK Vs. STATE OF MAHARASHTRA	February 13, 2008
SHYAMSUNDAR BABU NAIK DESAI Vs. BABAN ANANT NAIK	July 21, 2008
SICOM LTD Vs. PARCA PAPER INDUSTRIES LTD	September 2, 2008
SICOM LTD Vs. UNION OF INDIA	February 16, 2008
SIDDARAM RAMCHANDRA SHINDE Vs. CHIRF ENGINEER	January 21, 2008
SIDDESH ANIL ASHIRAT Vs. STATE OF MAHARASHTRA	September 11, 2008
SIDDESHWAR Vs. H T GURUMURTHY	October 24, 2008
SIDDHAPPA ANDAPPA ANDOLGI Vs. STATE OF MAHARASHTRA	August 28, 2008
SIDDHESHWAR KREEDA MANDAL Vs. UTTAM KISANRAO SHRIKHANDE	June 11, 2008
SIDDHIVINAYAK Vs. BAJEERAO TUKARAM PAWASE	March 28, 2008
SIKANDARSINGH S O KISAN SINGH BAWRI Vs. STATE OF MAHARASHTRA	January 11, 2008
SIMPLEX INFRASTRUCTURES LTD Vs. GOA STATE INFRASTRUCTURAL	July 25, 2008
SIMPLEX PAPER MILLS DIVISION OF THE SIMPLEX MILLS CO LTD Vs. SUKHRAM S/O KUNJAN ACHARYA	August 6, 2008
SINGAPORE AIRLINES LIMITED Vs. QUENTIN RODRIGUES	October 8, 2008
SIRAJ NOOR MOHAMMAD SHEIKH Vs. KALMESHWAR TEXTILES MILLS LTD	August 11, 2008
SITABAI ALIAS SEVANTABAI Vs. STATE OF MAHARASHTRA	February 11, 2008
SITABAI VISHNU SHENVI DESAI Vs. STATE OF MAHARASHTRA	June 6, 2008
SITABAI VISHNU SHENVIDESAI Vs. STATE OF MAHARASHTRA	June 5, 2008
SITARAM BALRAM SURVE Vs. PRABHAKAR VIDYADHAR MORE	February 1, 2008
SITARAM BALU BHOPI Vs. STATE OF MAHARASHTRA	March 14, 2008
SITARAM RAMSUKH YADAV Vs. STATE OF MAHARASHTRA	August 6, 2008
SK ABDUL S/O SK MAHEBOOB Vs. SK LAL S/O SK DAUD	February 16, 2008
SK AMAD SK BANU Vs. STATE OF MAHARASHTRA	December 16, 2008
SK KALANJI S/O SK MOTI Vs. MAHADU S/O BABA RAUT	January 23, 2008
SK NAWAB Vs. STATE OF MAHARASHTRA	March 10, 2008
SKS LOGISTICS I LIMITED Vs. MUMBAI PORT TRUST	October 1, 2008
SMALL GAUGES LTD Vs. V P RAMAIAH	September 5, 2008
SMITA HALARNKAR Vs. MAHENDRA HALARNKAR	August 13, 2008
SMITA N TRIVEDNEE Vs. STATE BANK OF INDIA	October 7, 2008
SMITTA ARUN KASHIKAR Vs. COLLECTOR WARDHA	March 13, 2008
SMT. KAMLA RAMESHCHANDRA SHARMA Vs. MAHARASHTRA RAJYA WAKHAR MAHAMANDAL, PUNE	January 15, 2008
SOCIEDADE PATRIOTICA DOS BALDIOS DAS NOVAS COONQUISTAS Vs. SUDHAKAR SANGUN BHANDARI	June 6, 2008
SOHAIL ASGASR RIZWI Vs. STATE OF MAHARASHTRA	February 21, 2008
SOLID CONTAINERS LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	August 29, 2008
SOMA L RAUT Vs. STATE OF GOA	April 7, 2008
SOMAN NAIR Vs. KASHINATH V BADIGER	October 15, 2008
SOMESHWAR S/O SATYAPRAKASH KALSHETTI Vs. STATE OF MAHARASHTRA	April 21, 2008
SOMNATH BHANUDAS MORE Vs. STATE OF MAHARASHTRA	September 29, 2008
SOMNATH CHINTAMAN VASKAR Vs. STATE OF MAHARASHTRA	October 23, 2008
SOMNATH S/O MURLI AKOSKAR Vs. SCHEDULED TRIBE SCRUTINY COMMITTEE	August 28, 2008
SOMNATH SHANKAR NAGARE Vs. STATE OF MAHARASHTRA	January 24, 2008
SOMNATH TULSHIRAM GALANDE Vs. PRESIDING OFFICER IIND LABOUR COURT PUNE	January 31, 2008
SONABAI ALIAS SONAVA Vs. PONDA MUNICIPAL COUNCIL	June 5, 2008
SONABAI KERAPPA KATKAR Vs. MOHAMAD JILANI MOHMAD WAHID SHAIKH	March 27, 2008
SONALI Vs. VIJAY	February 13, 2008
SONALI GOVIND BADHE Vs. STATE OF MAHARASHTRA	August 26, 2008
SONAM FINANCE LEASE CO PVT LTD Vs. VASANTSINGH SHANKAR NARAYANSINGH	March 19, 2008
SONICA D/O SURJIT BANSAL @ SMT SONICA W/O VIKRAM BHARTI Vs. STATE OF MAHARASHTRA	August 1, 2008
SONRAJ BHAVARLAL JAIN Vs. GANPAT CHANDRA VALVI	May 6, 2008
SOPAN Vs. PANDHARI	April 30, 2008
SOPAN VITHAL SHINDE Vs. STATE OF MAHARASHTRA	February 27, 2008
SOU MOTU HIGH COURT ON ITS OWN MOTION Vs. CHIEF SECRETARY GOVT OF MAHARASHTRA	December 18, 2008
SOURABH S/O CHIRKUT RODE Vs. CASTE SCRUTINY COMMITTEE	February 6, 2008
SOW VITTHABAI W/O MADHAVRAO BORDE Vs. MANAGER	February 28, 2008
SPECIAL LAND ACQUISITION OFFICER Vs. CHIEF ENGINEER	August 12, 2008
SPECIAL LAND ACQUISITION OFFICER Vs. VITHAL G KAMAT	December 16, 2008
SPECIAL LAND ACQUISITION OFFICER (N) Vs. MR. MADHUSUDAN SADANAND JOSHI	March 31, 2008
SPECIAL LAND ACQUISITION OFFICER (NORTH GOA), KONKAN RAILWAY CORPORATION LTD AND CHIEF ENGINEER, KONKAN RAILWAY CORPORATION LTD Vs. SMT MARELIA BARRETO XAVIER (SINCE EXPIRED, REP BY LRS CIDALIA ROSA PAULINA DE LOURDES ALMEIDA BODADE ALIAS CIDALIA BODADE (DAUGHTER) AND HER HUSBAND, NAVIN CHANDRA BODADE ALIAS NAVIN BODADE AND JORGE DO CARMO PEDRO ALMEIDA ALIAS JORGE ALMEIDA (SON))	August 12, 2008
SPIE CAPAG Vs. UNION OF INDIA	August 12, 2008
SREEDHARAN Vs. RAMACHANDRAN PILLAI	June 16, 2008
SRI ENTERPRISES Vs. ANIL GANPAT TATHE	March 18, 2008
STANDARD CHARTERED BANK Vs. INDIAN FINTRADE LTD	November 10, 2008
STANLEK ENGINEERING PVT. LTD. Vs. COMMISSIONER OF C. EX.	July 10, 2008
STAR APPARELS PVT LTD Vs. PARAMPREET SINGH BINDRA AND KING BINDRA	August 21, 2008
STATE Vs. ANIL JACOB	August 8, 2008
STATE Vs. ANIL JACOB	July 23, 2008
STATE Vs. SELVOM ATHISAVEM	October 22, 2008
STATE Vs. JOHN DSOUZA, S/O ANTONIO DSOUZA	November 25, 2008
STATE BANK OF INDIA Vs. GOMANTAK MAZDOOR SANGH	April 25, 2008
STATE BANK OF INDORE Vs. MANOJ TRADING SYNDICATE	February 21, 2008
STATE GOVERNMENT OF MAHARASHTRA Vs. BAMA CHANDAR BHAGAT	March 7, 2008
STATE OF GOA Vs. RANI CONSTRUCTIONS PVT LTD	July 2, 2008
STATE OF GOA Vs. GEORGE GOES	November 27, 2008
STATE OF GOA Vs. VITHAL S NAIK	November 12, 2008
STATE OF GOA Vs. G K SALELKAR	August 5, 2008
STATE OF GOA Vs. GOPAL BABURAO GAUDO	August 6, 2008
STATE OF GOA Vs. PANCRACIO LUIS	June 11, 2008
STATE OF GOA Vs. MARIA CAETANA BRAGANZA	June 10, 2008
STATE OF GOA Vs. ALVARO MOUSINHO A	June 12, 2008
STATE OF GOA Vs. UNION OR INDIA	June 17, 2008
STATE OF GOA Vs. CHINNA NACHIMUTHU CONSTRUCTIONS ENGINEERS AND CONTRACTORS	July 3, 2008
STATE OF GOA Vs. MARIA ALIAS MARY MASCARENHAS	December 1, 2008
STATE OF GOA Vs. MENINA FRENANDES	November 28, 2008
STATE OF GOA Vs. C V NAIK	September 12, 2008
STATE OF GOA Vs. SUMATI YESHWANT NAIK	June 6, 2008
STATE OF GOA Vs. CHINNA NACHIMUTHU CONSTRUCTIONS	June 3, 2008
STATE OF GOA Vs. N S NAYAK	June 3, 2008
STATE OF GOA THROUGH THE LAND ACQUISITION OFFICER Vs. COMMUNIDADE OF MOROMBI-O-PIQUENO REPRESENTED BY ANTONIO D OLIVEIRA, ATTORNEY OF APPLICANT	August 5, 2008
STATE OF GOA, EXECUTIVE ENGINEER, WORKS DIVISION VIII, T I P, IRRIGATION DEPARTMENT Vs. RANI CONSTRUCTIONS PVT LTD	July 1, 2008
STATE OF GOA, LAND ACQUISITION OFFICER AND EXECUTIVE ENGINEER, WORKS DIVISION VI, PUBLIC WORKS DEPARTMENT Vs. THEREZA GZORIO SALDANHA	November 11, 2008
STATE OF MAHARASHTRA Vs. ASHOK NARAYAN DESHMUKH	December 2, 2008
STATE OF MAHARASHTRA Vs. PANDHARINATH BABU PATIL	August 27, 2008
STATE OF MAHARASHTRA Vs. PRADEEP NARAYANRAO KULKARNI	August 26, 2008
STATE OF MAHARASHTRA Vs. SAINATH S/O KONDIBA KLAHALE	August 29, 2008
STATE OF MAHARASHTRA Vs. VISHNU CHANDRAHARSHA PATIL & ORS	August 26, 2008
STATE OF MAHARASHTRA Vs. ARJUN RAMBHAU KARLE	August 26, 2008
STATE OF MAHARASHTRA Vs. AMIRKHAN JAMALKHAN PATHAN	August 26, 2008
STATE OF MAHARASHTRA Vs. DEVIDAS S/O SHAMRAO MATKAR TALATHI	August 26, 2008
STATE OF MAHARASHTRA Vs. SITARAM S/O SADASHIV GAIKWAD	August 5, 2008
STATE OF MAHARASHTRA Vs. PADMAKAR BANSIDHAR HAZARE	August 7, 2008
STATE OF MAHARASHTRA Vs. MAHADEO S/O VISHWANATH URKUDE	August 11, 2008
STATE OF MAHARASHTRA Vs. RAMCHANDRA DIGAMBAR PATIL & ORS	August 11, 2008
STATE OF MAHARASHTRA Vs. GHANSHYAM KESHAVPRASAD TIWARI	August 20, 2008
STATE OF MAHARASHTRA Vs. MADAN S O VITHALRAO NAIKNAWARE	September 9, 2008
STATE OF MAHARASHTRA Vs. BHAUSAHEB EKANTH PAWAR	September 16, 2008
STATE OF MAHARASHTRA Vs. MALLIKARJUN	September 30, 2008
STATE OF MAHARASHTRA Vs. VISHRAM KUNDALIK	September 30, 2008
STATE OF MAHARASHTRA Vs. RAJKUMAR BASANTANI	October 1, 2008
STATE OF MAHARASHTRA Vs. PRAMOD SAHEBRAO	September 22, 2008
STATE OF MAHARASHTRA Vs. SAHADU ABA SHETE	September 25, 2008
STATE OF MAHARASHTRA Vs. ASHOK NARAYAN DESHMUKH	December 4, 2008
STATE OF MAHARASHTRA Vs. MANIK MOHAN GAIKWAD	November 26, 2008
STATE OF MAHARASHTRA Vs. AMBYAKALYA	November 11, 2008
STATE OF MAHARASHTRA Vs. BHASKAR NAMDEO WAGH	October 23, 2008
STATE OF MAHARASHTRA Vs. DEEPTI ANIL DEVASTHALI AND LEENA ANIL DEVASTHALI	October 15, 2008
STATE OF MAHARASHTRA Vs. DNYANESHWAR KISANRAO PHADTARE	October 8, 2008
STATE OF MAHARASHTRA Vs. PARMESHWAR GURUBASAPPA LAKANSEHETTI	July 1, 2008
STATE OF MAHARASHTRA Vs. RAMCHANDRA SUDAM INGALE	July 1, 2008
STATE OF MAHARASHTRA Vs. VITHU KALYA GOVARI	June 26, 2008
STATE OF MAHARASHTRA Vs. SHANKAR S O KRISANRAO KHADE	June 27, 2008
STATE OF MAHARASHTRA Vs. GOPALKRISHNA N GAGGAR	June 30, 2008
STATE OF MAHARASHTRA Vs. SANJAY APPARAO RAUT	July 16, 2008
STATE OF MAHARASHTRA Vs. MADHU SONYA PAWARA	July 11, 2008
STATE OF MAHARASHTRA Vs. NIVRUNI TUKARAM BHAGWAT	June 12, 2008
STATE OF MAHARASHTRA Vs. PRAKASH VASUDEO DEODHAR	June 12, 2008
STATE OF MAHARASHTRA Vs. RAMPAL RAMAVATAR SAHU	June 10, 2008
STATE OF MAHARASHTRA Vs. VIJAY BHIKAJI KARPE	June 18, 2008
STATE OF MAHARASHTRA Vs. KALPAK BHASKAR	June 18, 2008
STATE OF MAHARASHTRA Vs. PRASHANT SUBRAO MANGAONKAR	June 17, 2008
STATE OF MAHARASHTRA Vs. PARVATIBAI VITTHAL HUDAR	June 19, 2008
STATE OF MAHARASHTRA Vs. NAVNATH EKNATH JAIGUDE	June 19, 2008
STATE OF MAHARASHTRA Vs. NARAYAN BABARAO LONIKAR	June 25, 2008
STATE OF MAHARASHTRA Vs. HARSINGH BAHUSINGH SABLE	June 25, 2008
STATE OF MAHARASHTRA Vs. DILIP S O NATHMAL CHORDIYA	June 24, 2008
STATE OF MAHARASHTRA Vs. MOHAMMAD ANEES ABDUL RASHID	August 4, 2008
STATE OF MAHARASHTRA Vs. ASHOK LAXMAN WANI	July 31, 2008
STATE OF MAHARASHTRA Vs. PANDURANG SITARAM JADHAV	July 31, 2008
STATE OF MAHARASHTRA Vs. UTTAM NANDRAM SOMWANSHI	July 22, 2008
STATE OF MAHARASHTRA Vs. JOSE CAESAR D'SOUZA	August 11, 2008
STATE OF MAHARASHTRA Vs. YASHWANT ALIAS MANOHAR RUSHI KODAPE	December 11, 2008
STATE OF MAHARASHTRA Vs. GAUTAMCHAND	December 19, 2008
STATE OF MAHARASHTRA Vs. RAJU ALIAS RAJKUMAR BANSILAL KURIL	June 2, 2008
STATE OF MAHARASHTRA Vs. SANTARAM MAHADU PINGLE	May 2, 2008
STATE OF MAHARASHTRA Vs. HARISH RAMANNA SHETTY	May 5, 2008
STATE OF MAHARASHTRA Vs. RAJKUMAR CHANDRAKANT MHATRE	June 4, 2008
STATE OF MAHARASHTRA Vs. VITHAL DUDHARAM POGALE	April 22, 2008
STATE OF MAHARASHTRA Vs. DATTARAYA SHANKRA DIWAKAR	May 2, 2008
STATE OF MAHARASHTRA Vs. KERU BABAN	April 10, 2008
STATE OF MAHARASHTRA Vs. ANWAR NIZAMUDDIN SHAIKH	April 10, 2008
STATE OF MAHARASHTRA Vs. PRAMODKUMAR DAMODHAR WANI	March 26, 2008
STATE OF MAHARASHTRA Vs. PUNJA TRAMBAK LAHAMAGE	March 27, 2008
STATE OF MAHARASHTRA Vs. SADASHIV GANPAT AVHAD	January 31, 2008
STATE OF MAHARASHTRA Vs. S P KALAMKAR	January 31, 2008
STATE OF MAHARASHTRA Vs. SUBHASH HARIBHAU BAGALE	February 5, 2008
STATE OF MAHARASHTRA Vs. GULAM NABI SK MAHEBOOB	February 4, 2008
STATE OF MAHARASHTRA Vs. ANIL EKNATH KHARAT MOTICHANDNAGAR	February 12, 2008
STATE OF MAHARASHTRA Vs. HARESH MOHANDAS RAJPUT	January 11, 2008
STATE OF MAHARASHTRA Vs. DNYANESHWAR HARIBABU KULAL	January 11, 2008
STATE OF MAHARASHTRA Vs. RAMANATH	January 5, 2008
STATE OF MAHARASHTRA Vs. SHAIKH SATTAR SHAIKH EBRAHIM	January 14, 2008
STATE OF MAHARASHTRA Vs. VALU YESU SURYAVANSHI NHAVI	January 17, 2008
STATE OF MAHARASHTRA Vs. USHA SHIRISH KHANDWALA	January 28, 2008
STATE OF MAHARASHTRA Vs. CHIMAJIS/O RAKHMAJI DHEMRE	August 1, 2008
STATE OF MAHARASHTRA Vs. V J KUDALKAR	August 4, 2008
STATE OF MAHARASHTRA Vs. SULTAN GAFOOR SHAIKH	April 30, 2008
STATE OF MAHARASHTRA Vs. NANASO VITHAL DESAI	April 30, 2008
STATE OF MAHARASHTRA Vs. DILIP YADAV PINGLE	May 2, 2008
STATE OF MAHARASHTRA Vs. SHAKUNTALABAI BABURAO CHINDHE	April 24, 2008
STATE OF MAHARASHTRA Vs. TULSHIRAM JANUJI	April 28, 2008
STATE OF MAHARASHTRA Vs. SHARAD SHANKAR TAMHANE	April 24, 2008
STATE OF MAHARASHTRA Vs. BHIMRAO CHAMPATRAO DESHMUKH	April 16, 2008
STATE OF MAHARASHTRA Vs. UTTAM GOBAJI JATTE	April 16, 2008
STATE OF MAHARASHTRA Vs. ARVIND DAMODAR DODE	April 10, 2008
STATE OF MAHARASHTRA Vs. BALKRISHNA HARI SANAP	April 10, 2008
STATE OF MAHARASHTRA Vs. VITHU DAMA KADU	April 10, 2008
STATE OF MAHARASHTRA Vs. MAHADU RAMCHANDRA DHAGAR	April 10, 2008
STATE OF MAHARASHTRA Vs. VITHAL GANU PATIL	April 8, 2008
STATE OF MAHARASHTRA Vs. R J MAJITHIA	April 9, 2008
STATE OF MAHARASHTRA Vs. SUKHDEO MOHANAJI GORPADE	April 15, 2008
STATE OF MAHARASHTRA Vs. RAMESHCHANDRA LALLUBHAI PARMAR	April 15, 2008
STATE OF MAHARASHTRA Vs. BHASKARRAY K DHOLAKIA	April 8, 2008
STATE OF MAHARASHTRA Vs. MOHOMAD AHMED MEHFOOZ	April 8, 2008
STATE OF MAHARASHTRA Vs. NALINI C PATHAK	April 8, 2008
STATE OF MAHARASHTRA Vs. SULBHA RAMESH DESHMUKH	April 8, 2008
STATE OF MAHARASHTRA Vs. SHANTABAI PURUSHOTTAM ZOPE	April 8, 2008
STATE OF MAHARASHTRA Vs. VIMALABAI BHALCHANDRA LELE	April 8, 2008
STATE OF MAHARASHTRA Vs. RAGHUNATH GANPAT DHAIGUDE	April 7, 2008
STATE OF MAHARASHTRA Vs. RAGHO JANU CHIMANE	April 3, 2008
STATE OF MAHARASHTRA Vs. PANDIT BHIKA JADHAV	March 27, 2008
STATE OF MAHARASHTRA Vs. KASHINATH NATHU KATKARI	March 7, 2008
STATE OF MAHARASHTRA Vs. M G DINGANKAR	March 4, 2008
STATE OF MAHARASHTRA Vs. SHANKAR TUKARAM MADHAVI	March 4, 2008
STATE OF MAHARASHTRA Vs. KRISHNA RAGHUNATH PATIL	March 18, 2008
STATE OF MAHARASHTRA Vs. GOVIND NARHAR EVLEKAR	March 14, 2008
STATE OF MAHARASHTRA Vs. BHASKAR D SANAP	March 13, 2008
STATE OF MAHARASHTRA Vs. KANA NAGU MHATRE	February 12, 2008
STATE OF MAHARASHTRA Vs. MALHARI S/O SAKHA CHANDANSHIVE	January 28, 2008
STATE OF MAHARASHTRA Vs. NAMDEO BHANURAO POTHODE	January 21, 2008
STATE OF MAHARASHTRA Vs. KU FARJANA SHAIKH EBRAHIM	January 14, 2008
STATE OF MAHARASHTRA Vs. MATHIBAI DHARMA PHADKE	January 15, 2008
STATE OF MAHARASHTRA Vs. KESHAV DAYARAM MHATRE	January 15, 2008
STATE OF MAHARASHTRA Vs. ANANT BABU MHATRE	January 15, 2008
STATE OF MAHARASHTRA Vs. KAMALAKAR SHANKAR PAVANEKAR	January 15, 2008
STATE OF MAHARASHTRA Vs. JANU HALYA BHINGARKAR	January 16, 2008
STATE OF MAHARASHTRA Vs. BHAGYASHREE RAJENDRA BAGADE	April 1, 2008
STATE OF MAHARASHTRA Vs. ARVIND DATTATRAY LONDHE	June 24, 2008
STATE OF MAHARASHTRA Vs. BALASO YASHWANT OLEKAR	June 3, 2008
STATE OF MAHARASHTRA Vs. DRAUPADI PARPIYANI	April 21, 2008
STATE OF MAHARASHTRA Vs. FARUQ IMAM SAYYAD	June 17, 2008
STATE OF MAHARASHTRA Vs. WALCHANDNAGAR INDUSTRIES LTD	November 19, 2008
STATE OF MAHARASHTRA Vs. MAHESH KANHAIYALAL NARAYANI	January 9, 2008
STATE OF MAHARASHTRA Vs. VIJAY DORASWAMI PILLE	January 8, 2008
STATE OF MAHARASHTRA THROUGH ITS PRINCIPAL SECRETARY Vs. OMPRAKASH GHANSHYAMDAS	December 18, 2008
STATE OF MAHARASHTRA THROUGH THE SPECIAL LAND ACQUISITION OFFICER Vs. SHARDABAI GANESH OZE	August 25, 2008
STATE OF MAHARASTRA Vs. NAYANKUMAR SHIVAPPA WAGHMARE	February 6, 2008
STATE OF MAHARSASHTRA Vs. LAXMIBAI VITHAL WAGH	January 17, 2008
STATE THROUGH P I ATTACHED TO QUEPEM POLICE STATION Vs. AGNEL D B COSTA	August 25, 2008
STEEL AUTHORITY OF INDIA LTD Vs. A ONE HANDLING AGENCY	August 12, 2008
STEEL CASTINGS PVT LTD Vs. VASANTHA KUNDLIK KUMBHARE	February 14, 2008
STELLAR INDUSTRIES Vs. INTERNATIONAL COMBUSTION INDIA LTD	September 26, 2008
SUB-DIVISIONAL ENGINEER Vs. SARANG MAROTRAO GURNULE	March 19, 2008
SUB-DIVISIONAL OFFICER Vs. GANESH SAKHARAM KOKATE	June 26, 2008
SUBHADRA DAYASHANKERLAL Vs. RAMDEO BHAIRO YADAV	April 1, 2008
SUBHADRABAI HIRALAL GAWALI Vs. SK AMAD SK SAMSHU MUSALMAN	March 27, 2008
SUBHASH Vs. STATE OF MAHARASHTRA	September 9, 2008
SUBHASH Vs. ADDITIONAL COMMISSIONER	August 13, 2008
SUBHASH AVCHIT SURYAWANSHI Vs. STATE OF MAHARASHTRA	March 14, 2008
SUBHASH BABU PATIL Vs. STATE OF MAHARASHTRA	June 12, 2008
SUBHASH BALLU RATHOD Vs. STATE OF MAHARASHTRA	February 5, 2008
SUBHASH PRATAPRAO PAWAR Vs. STATE OF MAHARASHTRA	December 8, 2008
SUBHASH RATANLAL Vs. NASEEM BEGUM	December 16, 2008
SUBHASH S/O AMBADAS NILGIRWAR Vs. SHIVKUKAR S/O ANANDRAO NILGIRWAR	August 14, 2008
SUBHASH S/O KANHAIYALAL BAKLIWAL Vs. MUNICIPAL COUNCIL	March 5, 2008
SUBHASH S/O PUNJAJI UBALE Vs. STATE OF MAHARASHTRA	August 1, 2008
SUBHASH S/O SHRIRANG YADAV Vs. UNION OF INDIA	August 20, 2008
SUBHASH SAMAL Vs. STATE OF GOA	October 13, 2008
SUBHASH SHIVAPPA KUMBAR Vs. STATE OF MAHARASHTRA	March 14, 2008
SUBHASHCHANDRA MISHRA Vs. STATE OF MAHARASHTRA	April 22, 2008
SUBHASHCHANDRA TULSHIRAM SAHU Vs. GENERAL MANAGER SYNDICATE BANK	November 24, 2008
SUBHASHKUMAR GULABCHAND GELADA Vs. ADDITIONAL COLLECTOR	April 29, 2008
SUDAM MANGU PATIL Vs. SINDURNI SAHAKARI KHAREDI VIKRI VA GINNING PRESSING SOCIETY LTD	February 5, 2008
SUDAM S OF O NARAYAN KOSARE Vs. STATE OF MAHARASHTRA	January 25, 2008
SUDAM SHANKAR JADHAV Vs. SUJATA @ JANTA SUDAM JADHAV	February 6, 2008
SUDESH BARIKRAO ATHWALE Vs. STATE OF MAHARASHTRA	April 21, 2008
SUDHA BALASAHEB JANGAM Vs. VIDYA SANJAY PATIL	January 15, 2008
SUDHA WD/O DNYANESHWAR CHANDANKHEDE Vs. GRAM PANCHAYAT, ARMORI	April 15, 2008
SUDHAKAR ANANTRAO DHUMANE Vs. SUBHASH KONDANNAJI KATKAMWAR	April 21, 2008
SUDHAKAR HARI JADHAV Vs. STATE OF MAHARASHTRA	February 15, 2008
SUDHAKAR SANDUJI GANDHILE Vs. NAGPUR MUNICIPAL CORPORATION	August 26, 2008
SUDHAKAR SON OF LAXMAN MENGHARE AND ORS Vs. ASSISTANT REGISTRAR	April 16, 2008
SUDHIR ACCHUTRAO DESHMUKH Vs. MANMANDIR NAGARI	April 25, 2008
SUDHIR TUKARAM CHAVAN Vs. BRIHANMUMBAI MUNICIPAL CORPORATION	August 29, 2008
SUGANDHA SURESH PATIL Vs. ASSISTANT REGISTRAR	November 17, 2008
SUGRABEE Vs. MUBARAK MEHBOOD PATHAN	December 11, 2008
SUHAS BHAND Vs. STATE OF MAHARASHTRA	August 18, 2008
SUHAS SIRSAT Vs. DEVENDRA T DHAVJEKAR	October 3, 2008
SUHASH ANANT KULKARNI Vs. SPCIES AND OIL SEEDS EXCHANGE	March 18, 2008
SUHASH VISHWANATH KOLAPKAR Vs. ASSISTANT COLLECTOR AHMEDNAGAR AT AHMEDNAGAR	July 17, 2008
SUHASINI D/O HARIHAR Vs. STATE OF MAHARASHTRA	February 26, 2008
SUHASINI GOPINATH DADKAR Vs. RABHAJI GANGARAM NAIKWADI	June 30, 2008
SUJNATA ASHOK Vs. SUDHIR P BHADRI	July 21, 2008
SUKHRAJ B NAHAR Vs. STATE OF MAHARASHTRA	January 24, 2008
SULOCHANA WIFE OF BHAGWAT KHATI Vs. PRABHAKAR SON OF NANAJI KALE	August 8, 2008
SULTAN KAMRUDDIN DHARANI Vs. UNION OF INDIA	September 19, 2008
SUMAN BALKRISHNA Vs. ALAKA SURESH ZODAGE	June 13, 2008
SUMAN KANHAIYYALAL Vs. KRANTIBALA VASANT KONDALKAR	March 10, 2008
SUMAN LAHANU WAKCHAURE Vs. STATE OF MAHARASHTRA	August 12, 2008
SUMAN V JAIN Vs. MARWADI SAMMELAN	July 4, 2008
SUMANBAI BHAURAO SHINDE Vs. MARATHWADA AGRICULTURAL UNIVERSITY	February 8, 2008
SUMANT S/O SHAMRAO PUSTOLE Vs. DEPUTY DIRECTOR	August 21, 2008
SUMATIBAI ANANDRAO Vs. PUNAMCHAND P LOHADE	December 2, 2008
SUMATIBAI W/O RANGANATHRAO KULKARNI Vs. RAJENDRA S/O ACHUTRAO FUTANE	August 12, 2008
SUMEYANFREEM SHAIKH VAZIR Vs. STATE OF MAHARASHTRA	July 16, 2008
SUMIKIN BUSSAN INTERNATIONAL HONG KONG LTD Vs. KING SHING ENTERPRIES LTD	February 13, 2008
SUMITRA MADHAV SHETE Vs. NIRMALA GANGADHAR DANDE	September 30, 2008
SUN INDUSTRIES Vs. SHARDA SYNTHETICS P. LTD.	August 14, 2008
SUNDARABAI W/O BALU GOTAD Vs. BADRUDDIN DADASAHEB MURSAL	September 10, 2008
SUNDARLAL LAXMAN MAHYAVANSHI Vs. N T C MN LTD	February 14, 2008
SUNDARSONS Vs. STATE OF MAHARASHTRA	June 26, 2008
SUNEETA G MHATRE Vs. COMMISSIONER KALYAN DOMBIVALI MUNICIPAL CORPORATION KALYAN	October 18, 2008
SUNFLAG IRON AND STEEL COMPANY LTD Vs. STATE OF MAHARASHTRA	October 20, 2008
SUNFLAG IRON AND STEEL MAZDOOR SABHA Vs. MEMBER INDUSTRIAL COURT NAGPUR	December 10, 2008
SUNIL BHAGWAN BHENDE Vs. STATE OF MAHARASHTRA	October 10, 2008
SUNIL EKNATH PATIL ALIAS CHAUDHARY Vs. STATE OF MAHARASHTRA	March 31, 2008
SUNIL INGLE Vs. ZILLA PARISHAD	December 18, 2008
SUNIL KILLEKAR Vs. STATE	April 23, 2008
SUNIL LAKHOTAI Vs. PRATIMA LAKHOTAI	October 23, 2008
SUNIL NAGNATH GITE Vs. STATE OF MAHARASHTRA	May 5, 2008
SUNIL RAMCHANDRA Vs. STATE OF MAHARASHTRA	December 10, 2008
SUNIL RAMESHCHANDRA KEDIA Vs. STATE OF MAHARASHTRA	December 2, 2008
SUNIL S/O GULABRAO MANATKAR Vs. KISHOR NARAYANRAO AWARE	April 21, 2008
SUNIL S/O HARIBHAU PANDIT Vs. STATE OF MAHARASHTRA	August 20, 2008
SUNIL S/O LAXMANRAO SHANE Vs. STATE OF MAHARASHTRA	August 13, 2008
SUNIL S/O RAGHUNATH NIMSARKAR AND ORS Vs. ZILLA PARISHAD	August 21, 2008
SUNIL ZIBALJI NARNAWARE Vs. PUNDLIK RAMAJI GURUMUKHI	February 11, 2008
SUNITA Vs. STATE OF MAHARASHTRA	July 25, 2008
SUNITA @ NALU W/O SATISH BAGHEL Vs. STATE OF MAHARASHTRA	August 27, 2008
SUNITA D/O PRABHUAPPA BAVAGE Vs. VISHWESHWAR SHIKSHAN PRASARAK MANDAL	April 1, 2008
SUNITA JAIPRAKASH KUKADE Vs. VASANT NAGRI SAHAKARI PAT SANSTHA MARYADIT AKOT	April 24, 2008
SUNITA KARBOTKAR Vs. SATISH RAJARAM NACHINOLKAR	September 12, 2008
SUNITA MAHADEO ATHAWALE Vs. BHARAT SANCHAR NIGAM LTD	October 23, 2008
SUNITA MAHESH SURYAWANSHI Vs. STATE OF MAHARASHTRA	August 21, 2008
SUNITA RAJESH SAINI Vs. STATE OF MAHARASHTRA	March 4, 2008
SUNITA RAJWANI Vs. STATE OF MAHARASHTRA	November 17, 2008
SUNITA TEXTILES LTD Vs. COMMISSIONER OF INCOME TAX	March 4, 2008
SUNITA W O MAHESH SURYAWANSHI Vs. STATE OF MAHARASHTRA	August 14, 2008
SUNITA W/O SANJAY SHINDE Vs. FAKIR S/O MASOOD MUJAWAR	April 22, 2008
SUNNY KAMALSINGH MATHUR Vs. OFFICE OF COMMISSIONER OF POLICE FOR MUMBAI	October 14, 2008
SUPER MAX INTERNATIONAL PVT LTD Vs. STATE OF MAHARASHTRA	October 14, 2008
SUPERINTENDING ENGINEER Vs. PRAMOD S/O SHRAWAN BANSOD	January 25, 2008
SUPREME QUALITY TEXTILE PROCESSORS PRIVATE LIMITED Vs. COMMISSIONER	February 4, 2008
SUPRINTENDENT CENTRAL EXCISE AKOLA RANGE DISTRICT AKOLA Vs. SURESH MULCHAND SETH	January 9, 2008
SUPRIYA SURYAKANT SIRSAT Vs. REKHA VIJAY KUMAR MURGORD	January 25, 2008
SURAIYA AKBARALI JETHA Vs. MUMBAI MUNICIPAL CORPO	June 12, 2008
SURAJ S/O RAVINDRA DESHMUKH Vs. STATE OF MAHARASHTRA	April 1, 2008
SURAJ S/O SATISH JAISWAL Vs. SUPERINTENDENT OF DR BABASAHEB AMBEDKAR GOVERNMENT BOYS HOSTEL	February 6, 2008
SURAYYA ZAHEEN KHAN Vs. CHOLAMANDALAM INVESTMENTS AND FINANCE COMPANY LIMITED	March 3, 2008
SURENDRA KAUR W/O LATE PRITHPALSING KALRA Vs. SHEIKH PYARU S/O SHEIKH SALAM	March 5, 2008
SURENDRA S/O KAMLAPRASAD GUPTA AND ORS Vs. BHARAT SANCHAR NIGAM LIMITED	January 31, 2008
SURENDRALAL SACHADEVA S/O MADANLAL SACHADEVA Vs. GOVERNMENT OF INDIA THROUGH CENTRAL BUREAU OF INVESTIGATION	August 27, 2008
SURENDRLAL LAXMAN MAHYAANSHI Vs. APPELLATE AUTHORITY UNDER THE PAYMENT OF GRATUITY ACT 1972	September 9, 2008
SURESH Vs. STATE OF MAHARASHTRA	September 30, 2008
SURESH Vs. STATE OF MAHARASHTRA	November 28, 2008
SURESH Vs. STATE OF MAHARASHTRA	December 5, 2008
SURESH ALIAS PRABHAKAR LAWANIS Vs. ARUN GAJANAN LAVANIS	July 31, 2008
SURESH ALIAS SANJAY Vs. STATE OF MAHARASHTRA	August 27, 2008
SURESH ALIAS SURYAKANT Vs. BHIKAJI BHAGWAT	December 3, 2008
SURESH BAFNA Vs. COMMISSIONER OF CUSTOMS	February 28, 2008
SURESH BHAGWAN NIKAM Vs. DEEPAK KRISHANA JAGTAP	July 31, 2008
SURESH BHAGWANDAS RAJPAL Vs. UNION BANK OF INDIA	March 13, 2008
SURESH BHIMRAO DAWANE Vs. MARTAND KESHAV DABHADE	June 2, 2008
SURESH CHARANDAS VAISHNV Vs. JAGDISH KISHANDAS VAISHNV	February 7, 2008
SURESH GENA BANSODE AND ORS Vs. STATE OF MAHARASHTRA	April 8, 2008
SURESH GOPAL ALIAS GANPAT SATPUTE Vs. STATE OF MAHARASHTRA	January 30, 2008
SURESH GOVINDA NAGDEVE Vs. STATE OF MAHARASHTRA	January 14, 2008
SURESH JAISWAL Vs. PRAKASH AGARWAL	March 18, 2008
SURESH KANJI SOLANKI Vs. DILIP GOVIND BARIA	June 6, 2008
SURESH KUNJILAL CHAVAN Vs. CHIEF OFFICER	August 21, 2008
SURESH MAHADU URADE Vs. STATE OF MAHARASHTRA	May 2, 2008
SURESH MINZ ALIAS DADI Vs. STATE OF MAHARASHTRA	June 25, 2008
SURESH PANDHARINATH MAHAJAN Vs. COLLECTOR	August 14, 2008
SURESH PREMRAJ MUTHA Vs. MUNICIPAL CORPORATION	January 29, 2008
SURESH S O VISHWANATH PAWAR Vs. EDUCATION OFFICER	October 20, 2008
SURESH S/O GOPALRAO JOSHI Vs. ALLAHABAD BANK	February 13, 2008
SURESH S/O RAJARAM GAJGHATE Vs. SADHANA W/O SHYAM BISWAL	August 27, 2008
SURESH SHANKAR KULKARNI Vs. STATE OF MAHARASHTRA	June 11, 2008
SURESH SURI Vs. GOLD TOUCH REAL ESTATE PRIVATE LTD	April 17, 2008
SURESH, GANESH DESHMUKH JADHAV Vs. KASTUABAI, GANESH JADHAV	July 30, 2008
SURESHCHANDRA S/O RADHIKISAN JOSHI Vs. SHAMSUNDAR S/O RAMDAS AGRAWAL	August 13, 2008
SURESHKUMAR THADHARAM Vs. STATE OF MAHARASHTRA	June 25, 2008
SURICHAND Vs. STATE OF MAHARASHTRA	December 17, 2008
SURYAKANT Vs. STATE OF MAHARASHTRA	November 17, 2008
SURYAKANT BABULAL MEHTA Vs. SHREE SHAKTI MILLS LTD	February 18, 2008
SURYAKANT BABURAO THORAT Vs. SWAMI RAMANAND TEERTH	January 28, 2008
SURYAKANT SHELKE Vs. BHUPENDRA GARADIA	July 25, 2008
SUSHEELA SADASHIV MANDE Vs. SECRETARY LATTE EDUCATION SOCIETY	February 8, 2008
SUSHMA SHARAD VARTAK Vs. COMMISSIONER OF LABOUR	July 10, 2008
SUYOG VILASRAO JAIN Vs. STATE OF MAHARASHTRA	September 18, 2008
SWAMI RAMAVATARA BHARATI Vs. CARMINA MONICA D SOUZA	April 17, 2008
SWANSTON MULTIPLEX CINEMAS P LTD Vs. STATE OF MAHARASHTRA	October 21, 2008
SWARAJ MAZDA LIMITED Vs. UNION OF INDIA	July 10, 2008
SWAROOP PANDHARI SHAHARE Vs. CHANDRASHEKHAR MADHUSUDAN JOGLEKAR	August 27, 2008
SWAROOPA PRAKASH VAIGANKAR Vs. DEEPA PRAKASH NAIK	December 2, 2008
SWASTIK COMPLEX PVT LTD Vs. PRAFULLA JAGESHWAR MUKADDAM	September 10, 2008
SWATANTRAVIR VI DA SAWARKAR BAHUUDDESHIYA SHIKSHAN VAVYAYAM PRASARAK MANDAL Vs. STATE OF MAHARASHTRA	August 7, 2008
SWATI W/O DNYANESHWAR PATANGE Vs. DNYANESHWAR S/O SHESHRAO PATANGE	March 12, 2008
SYED AKHTAR S/O SYED JAFAR Vs. STATE OF MAHARASHTRA	March 25, 2008
SYED ANWARULLAH SYED HUSSAINI S/O SYED AHMADULLAH HUSSAINI Vs. STATE OF MAHARASHTRA	February 28, 2008
SYED FAROOQ S/O SYED MIR Vs. MAHARASHTRA STATE ELECTRICITY BOARD	January 24, 2008
SYED MOHD WAHAB Vs. MUJAHID HUSSAIN SAHEB AGE MAJOR	March 18, 2008
SYED YOSUF SYED SARDAR Vs. MOHAN EKNATH LONE	October 7, 2008
SYED YOUNUS DADAMIYA Vs. JABEEN SYED YOUNUS	July 25, 2008
SYNTEX PHARM AG Vs. CIPLA LIMITED AND SYNTEX USA LLC	December 19, 2008
T NATARAJAN Vs. UNION OF INDIA	October 7, 2008
T T BLADES Vs. P G NAGAR	April 29, 2008
TABBASUM BANOO GULAM NABI KHAN Vs. STATE OF MAHARASHTRA	November 19, 2008
TAIBAI TULSHIRAM DAMLE Vs. ADDITIONAL COMMISSIONER	August 27, 2008
TAJUDDIN M SOMJI Vs. JIVRAI RAOJI GANDHI AND JIVRAJ RAOJI	April 7, 2008
TAJUDDIN S/O SHEIKH AMIR Vs. DULA DHARU RATHOD	October 16, 2008
TANAJI BABURAO BHANDE Vs. SECRETARY RESPONDENTS DEPARTMENT OF COOPERATION	August 27, 2008
TANAJI DINKAR WADAKAR Vs. VEER CHAPEKAR NAGRI SAHAKARI PAT SANSTHA LTD	August 26, 2008
TANAJI PANDURANG MOHIT Vs. UPPER COLLECTOR	February 7, 2008
TANHABAI SAKHARAM MUNDHE Vs. MANGALA RAMDAS VAYAL	February 13, 2008
TANUJA UTTAM KOTHMIRE Vs. SANGITA RAMESH RUNGAR	July 9, 2008
TAPI IRRIGATION DEVELOPMENT CORPORATION Vs. BHANUDAS NATHU PATIL	June 16, 2008
TARA KERKAR Vs. STATE OF GOA	August 14, 2008
TARA ULTIMO PRIVATE LIMITED Vs. SHABBIR HASAN KHAN	March 17, 2008
TARABAI W/O SHRIRAM NAIK Vs. GANESH S/O EKNATH MESHRAM	August 4, 2008
TARACHAND CHAMPALAL JAIN Vs. SUBHADRA DAMODAR KELUSKAR	June 30, 2008
TARANG NARESHCHANDRA JAIN Vs. MODHUR RAMAYYA VENKATRAMAN	March 10, 2008
TARANJITSINGH I BAGGA Vs. MAHARASHTRA STATE ROAD TRANSPORT CORPORATION	April 11, 2008
TATA ENGINEERING AND LOCOMOTIVE COMPANY LIMITED Vs. UNION OF INDIA	February 18, 2008
TATA FINANCE LIMITED Vs. NASEEB KAUR W O JOGINDER SINGH SAINI	September 10, 2008
TATA HYDRO ELECTRIC POWER SUPPLY CO LTD Vs. REGIONAL PROVIDENT FUND COMMISSIONER	July 16, 2008
TATA IRON AND STEEL COMPANY LIMITED Vs. UNION OF INDIA	April 1, 2008
TATA METALIKS LIMITED Vs. UNION OF INDIA	February 20, 2008
TATA METALIKS LTD Vs. BOARD OF TRUSTEES OF MORMUGAO PORT TRUST THROUGH ITS SECRETARY	May 5, 2008
TATA POWER CO LTD Vs. STATE OF MAHARASHTRA	April 21, 2008
TATA POWER COMPANY LTD Vs. REGIONAL PROVIDENT FUND COMMISSIONER	July 16, 2008
TATA SPORTS CLUB Vs. RATILAL B RAVJI	January 11, 2008
TATA SPORTS CLUB Vs. A B M SHEIKH	January 11, 2008
TATYA VITHOBA DETHE Vs. MADHAVDAS K MAYSURKAR	November 18, 2008
TEJARAM RAMNATH MOURYA Vs. RAMASERY HARIDAS SONI	April 16, 2008
TEJRAM Vs. STATE OF MAHARASHTRA	November 17, 2008
TELSTAR TRAVELS PRIVATE LIMITED Vs. SPECIAL DIRECTOR	March 14, 2008
THE INTERNATIONAL ASSOCIATION OF LIONS CLUBS Vs. THE ASSOCIATION OF LIONS INDIA ALSO KNOWN AS LIONS INDIA	February 16, 2008
THE MAHARASHTRA SMALL SCALE INDUSTRIES DEVELOPMENT CORPORATION LTD. Vs. SNEHADEEP STRUCTURES PVT. LTD.	February 5, 2008
THELMA GODINHO Vs. STATE OF GOA	March 26, 2008
THEOR DEVELOPERS PRIVATE LIMITED Vs. ALL INDIA SOVERDIA SANGRAM	August 29, 2008
THIRUMALAI CHEMICALS LTD Vs. UNION OF INDIA	July 24, 2008
THOMAS TANGAPAN SHETTIYAR Vs. STATE OF MAHARASHTRA	April 24, 2008
TIKARAM RAGHO CHOUDHARY Vs. SHAIKH GAFFAR SHAIKH	November 11, 2008
TIRATH CHAVAN Vs. STATE	April 23, 2008
TIRUPATI GINNING AND PRESSING FACTORY Vs. BALAJI GINNING AND PRESSING INDUSTRY	April 9, 2008
TIRUPATI RAJMAHI WALAL Vs. STATE OF MAHARASHTRA	February 8, 2008
TITANOR COMPONENTS LTD Vs. TECHNO ENGINEERS	August 21, 2008
TORRENT PHARMACEUTICALS LTD Vs. MEMBER INDUSTRIAL COURT	December 16, 2008
TRADE IMPEX PVT LTD Vs. RAJA MAHENDRAGIRJI	March 25, 2008
TRADERS PVT LTD Vs. SUNANDA WIDOW OF KRISHNA	August 27, 2008
TRAMBAK HATCHERIES PVT LTD Vs. MAHARASHTRA STATE ELECTRICITY-DISTRIBUTION CO LTD	January 30, 2008
TRANSOCEAN OFFSHORE INTERNATIONAL VENTURE LTD Vs. STATE OF GOA	July 14, 2008
TRANSPORT MANAGER Vs. SURESH MARUTI GAIKWAD	February 6, 2008
TRIBHUVAN M KAHAR Vs. MUNICIPAL CORPORATION OF GR MUMBAI	June 25, 2008
TRIMBAK Vs. STATE OF MAHARASHTRA	March 17, 2008
TRIMBAK Vs. STATE OF MAHARASHTRA	April 9, 2008
TRIMBAK JANKU CHAMBHAR Vs. GENA HASARAM	October 1, 2008
TRIMBAK S/O GYANOJI GHOLVE Vs. STATE OF MAHARASHTRA	April 24, 2008
TRIMBAKRAO MUGUTRAO DESHMUKH Vs. STATE OF MAHARASHTRA	October 24, 2008
TRUPTI MOHAN NARKAR Vs. MAHARASHTRA STATE BOARD OF SECONDARY AND HIGHER SECONDARY EDUCATION	February 12, 2008
TRUPTI TUKARAM MATKAR Vs. ANTHONY R MONTEIRO	February 14, 2008
TTK BIOMED LTD Vs. AREBEE STAR MARITIME AGENCIES PVT LTD	September 16, 2008
TUKARAM S DIGHOLE Vs. MANIKRAO SHIVAJI KOKATE	January 25, 2008
TUKARAM S DIGHOLE Vs. MANIKRAO SHIVAJI KOKATE	January 22, 2008
TUKARAM S/O BABURAO BARDE Vs. SHETH MASURKAR CONSTRUCTIONS	May 5, 2008
TUKARAM S/O RAJARAM INGOLE Vs. PRINCIPAL SECRETARY AND OFFICIAL ON SPECIAL DUTY	August 6, 2008
TUKARAM S/O RAMRAO LANKADWAD Vs. VIMLABAI WD/O SHAMRAO LANKADWAD	August 27, 2008
TULSHIDAS KRISHNA KUDALKAR Vs. STATE OF GOA	July 7, 2008
TULSIDAS S/O SHIVRAMJI TAGADE Vs. DHARAMADAS S/O SHIVRAMJI TAGADE	August 7, 2008
TULSIDAS UTTUMAL SINDHI Vs. TARUNKUMAR YADUNATH PARASHAR	September 9, 2008
TULSIWADI NAVNIRMAN Vs. STATE OF MAHARASHTRA	December 18, 2008
TWENTY FIRST CENTURY PRINTERS LTD Vs. K P ABRAHMAN	July 23, 2008
TWIST SPIN INDUSTRIES Vs. K M H ENTERPRISES	February 7, 2008
U P STATE BRIDGE CORPORATION LIMITED Vs. MAHARASHTRA GENERAL KAMGAR UNION	January 17, 2008
UCO BANK Vs. KANJI MANJI KOTHARI AND CO	February 12, 2008
UDAY JANARDHAN Vs. GEO CHEM LABORATORIES	August 20, 2008
UDAY NARAYAN APATE Vs. SHANKAR RAGHO	October 20, 2008
UDAY PANDURANG MODAK Vs. S L A O	July 29, 2008
UDAY S/O VISHNUPANT GODE Vs. NAGPUR MUNICIPAL CORPORATION	August 26, 2008
UDAYBHAN S/O DADAJI GEDAM Vs. YASHODABAI W/O RAGHUNATH KOVE	February 1, 2008
UDDHAV MADHAVRAO @ MAHADU SOLANKI Vs. RAMAPPA DAGADAPPA JATOLE	August 14, 2008
UDHARAM A PARWANI Vs. UNION OF INDIA	April 29, 2008
UILHAS YADAVARAO SOMWANSHI Vs. STATE OF MAHARASHTRA	January 30, 2008
UKANDA HARISINGH RATHOD Vs. STATE OF MAHARASHTRA	September 15, 2008
UKARDA Vs. TRIMBAK S/O KASHIRAO UGLE	February 26, 2008
UKHA CHAMATYA Vs. CHATURSINGH	July 7, 2008
UKHA CHAMATYA BHIL Vs. CHATURSINGH BILJI BHIL	July 1, 2008
ULAHAS VITTHALRAO PATIL Vs. STATE OF MAHARASHTRA	April 25, 2008
ULHAS S/O NEMA SANGAL Vs. LIFE INSURANCE CORPORATION OF INDIA	May 5, 2008
ULHAS VASANTRAO BAGUL Vs. PUNE MUNICIPAL CORPORATION	October 15, 2008
ULHAS VASANTRAO BAGUL ALIAS ABA BAGUL Vs. PUNE MUNICIPAL CORPORATION	October 24, 2008
ULHASNAGAR MUNICIPAL CORPORATION Vs. KAILASH TIKAMDAS MULCHANDANI	March 18, 2008
UMAJI YESHWANT ROKADE Vs. EXECUTIVE DIRECTOR	March 27, 2008
UMESH B MANGUESHKAR Vs. MANAGER UCO BANK	July 7, 2008
UMESH BALASAHEB KALABHOR Vs. STATE OF MAHARASHTRA	July 7, 2008
UMESH BALASAHEB KALABHOR Vs. STATE OF MAHARASHTRA	July 4, 2008
UMESH DATTATRAY NAIK Vs. MINISTER OF STATEMINISTRY OF URBAN DEVELOPMENT	February 20, 2008
UMESH NAGNATH JADHAV Vs. STATE OF MAHARASHTRA	August 6, 2008
UMESH SUKA NARVEKAR Vs. FARMEENA P KHAUNTE	April 25, 2008
UNION OF INDIA Vs. SACHIN PUROHIT	August 13, 2008
UNION OF INDIA Vs. AMIT SALES CORPORATION	November 20, 2008
UNION OF INDIA Vs. CUS & C EX SETTLEMENT COMMISSION, MUMBAI	September 11, 2008
UNION OF INDIA Vs. PRABHAKAR NAIR	August 7, 2008
UNION OF INDIA Vs. GULAM DASTGIR	December 18, 2008
UNION OF INDIA Vs. BHAGWATI COTTONS LTD	February 22, 2008
UNION OF INDIA Vs. R K GOAL AND ASSOCIATES	March 24, 2008
UNION OF INDIA Vs. KIRAN CHANDRAHASYA TAYADE	January 30, 2008
UNION OF INDIA Vs. SUCHITRA GANESH PATHARE	January 25, 2008
UNION OF INDIA Vs. RAGHUBIR OMPRAKASH SINGH	April 10, 2008
UNION OF INDIA Vs. PUNJAB COTTON CO (IMP-EXP) LTD; INDUSIND BANK LTD	February 22, 2008
UNION OF INDIA Vs. PASCHIM RAILWAY KARMCHARI	April 21, 2008
UNION OF INDIA Vs. NATWARLAL VISSANJI & CO	April 22, 2008
UNION OF INDIA Vs. NIVRUTI H JANARDHAN DHATE	February 27, 2008
UNION OF INDIA Vs. U L TRADING CORPORATION	February 22, 2008
UNION OF INDIA Vs. B C BIYANI	February 26, 2008
UNION OF INDIA Vs. VISHWANATHRAO S/O NARAYANRAO	January 22, 2008
UNION OF INDIA Vs. SOUNDCRAFT INDUSTRIES LTD	April 25, 2008
UNION OF INDIA NEW DELHI Vs. VIDARBHA COOPERATIVE MARKETING SOCIETY LIMITED	March 12, 2008
UNITED INDIA FIRE AND GENERAL INSURACE COMPANY LTD Vs. AMRAVATI DISTRICT CENTRAL CO OPRERATIVE BANK LTD	February 18, 2008
UNITED INDIA INSURANCE CO Vs. HASSENALISHAIKH ABDUL SHAIKH	October 6, 2008
UNITED INDIA INSURANCE CO LTD Vs. ZAVERBEN HARILAL	September 29, 2008
UNITED INDIA INSURANCE CO LTD Vs. BINDIYA UDAYKUMAR ADWANI	September 19, 2008
UNITED INDIA INSURANCE CO LTD Vs. SAYAJI MASUJI SHINDE	August 4, 2008
UNITED INDIA INSURANCE CO LTD Vs. REHANA BEGUM	July 24, 2008
UNITED INDIA INSURANCE CO LTD Vs. SURYAKANTABAI	February 21, 2008
UNITED INDIA INSURANCE CO LTD Vs. SHAHEDA PARVIN ALLAUDDIN	April 8, 2008
UNITED INDIA INSURANCE CO LTD Vs. ASHOK MURLIDHAR DESHPANDE	January 17, 2008
UNITED INDIA INSURANCE CO LTD Vs. SUMITRA SATYAWAN BAGDI	February 22, 2008
UNITED INDIA INSURANCE CO LTD Vs. SHIODAS SHIDHAGOPAL GUPTA	April 2, 2008
UNITED INDIA INSURANCE CO LTD Vs. NIRMALABAI DHUDAKU BHIL	August 4, 2008
UNITED INDIA INSURANCE CO LTD Vs. KHUTEGABEGUM	April 29, 2008
UNITED INDIA INSURANCE COMPANY Vs. CRESCENT INTERNATIONAL	September 5, 2008
UNITED NEWS OF INDIA Vs. ASSISTANT LABOUR COMMISSIONER	January 18, 2008
UNIVERSAL MUSIC INDIA PVT LTD Vs. MOHD FAROOQUE AZAM	July 28, 2008
UNIVERSAL TWIN LABS Vs. RANBAXY LABORATORIES LIMITED	November 14, 2008
UNIVERSITY OF MUMBAI Vs. MADHAV GAJANAN DESHPANDE	March 31, 2008
UNIWORTH TEXTILES LTD Vs. COMMISSIONER OF CENTRAL EXCISE	September 12, 2008
URMILA DEVI AGARWAL Vs. HINDUSTAN UNILEVER LTD	February 1, 2008
URMILA PRAVINCHANDRA MALAVIYA Vs. STATE OF MAHARASHTRA	October 23, 2008
URMILA RAMESH KULKARNI AND ORS Vs. EDUCATION OFFICER	April 30, 2008
URSULA PINTO Vs. MARIA EUGENIA JOSEFA FRIAS PINTO	April 10, 2008
USGAON VIVIDH KARYAKARI SAHAKARI VIKAS SEVA SOCIETY LTD Vs. REGISTRAR OF CO OPERATIVE SOCIETIES	April 18, 2008
USHA W/O SADASHIV JADHAV Vs. SADASHIV S/O SHANKAR JADHAV	August 5, 2008
USHAKIRAN W/O N K DWIVEDI Vs. STATE BANK OF INDIA	August 13, 2008
UTHAS YADAVRAO SOMWANSHI Vs. STATE OF MAHARASTRA	January 30, 2008
UTKARSHA GRUH NIRMAN SAHAKARI SANSTHA LIMITED Vs. STATE OF MAHARASHTRA	July 30, 2008
UTTAM BHIKARO NAIK Vs. GOA UNIVERSITY	October 7, 2008
UTTAM RATAN MARATHE Vs. STATE OF MAHARASHTRA	August 29, 2008
UTTAM SUCROTECH INTERNATIONAL PVT LTD Vs. EXPORT IMPORT BANK OF INDIA	October 7, 2008
UTTAM TUKARAM KHUPSE Vs. STATE OF MAHARASHTRA	April 15, 2008
UTTAMRAO S/O PANDURANGI SHELOKAR Vs. MAHARASHTRA STATE COOPERATIVE APPELLATE COURT	April 1, 2008
UTTAMRAO SHIVDAS JANKAR Vs. RANJITSINH VIJAYSINH MOHITE PATIL	September 16, 2008
UVI HOLIDAYS LTD Vs. AGNELO C COUTINHO	September 23, 2008
V L T CARGO MOVERS PVT LTD Vs. AJITKUMAR S PURI	April 7, 2008
V L T CARGO MOVERS PVT LTD Vs. AJITKUMAR S PURI	October 8, 2008
V M SALGAOCAR LIMITED Vs. STATE OF GOA	June 4, 2008
V R KERIKAR Vs. R K CHAWLA	August 12, 2008
VADILAL MILK PRODUCTS PVT LTD Vs. STATE OF MAHARASHTRA	December 17, 2008
VAIBHAV DEVILAL JAISWAL Vs. STATE OF MAHARASHTRA	February 13, 2008
VAIDYA LALCHANDRA Vs. MAHARASHTRA UNIVERSITY OF HEALTH SCIENCES NASIK	August 27, 2008
VAIJANATH MARUTI KADAM Vs. GOVERNMENT OF MAHARASHTRA	March 3, 2008
VAIJNATH Vs. SHIVAJI	March 18, 2008
VAISHALI D/O VINAYAKRAO BHARDE Vs. STATE OF MAHARASHTRA	March 7, 2008
VAISHALI SANJAY TUPE Vs. SANJAY RAMCHANDRA	August 4, 2008
VAKIL PALANI HARIJAN Vs. STATE OF MAHARASHTRA	July 16, 2008
VAKIL PALANI HARIJAN Vs. STATE OF MAHARASHTRA	July 2, 2008
VAKRANGEE SOFTWARES LIMITED Vs. CENTRAL BANK OF INDIA	November 14, 2008
VALJI MAVJI PATEL Vs. STATE OF MAHARASHTRA	April 4, 2008
VALMIK MACCHIMAR SAHAKARI SANSTHA MARYADIT Vs. STATE OF MAHARASHTRA	March 13, 2008
VALUJ INDUSTRIES ASSOCIATION Vs. STATE OF MAHARASHTRA	October 10, 2008
VANDANA KASHINATH GAMNE Vs. STATE OF MAHARASHTRA	March 12, 2008
VARHADI THAT Vs. ASSISTANT PROVIDENT FUNDS COMMISSIONER	September 5, 2008
VARSHA B JADHAV Vs. JAI BHAWANI GRAMIN MAHILA VIKAS SHIKSHAN, KRIDA AND SANSKRITIK MANDAL	January 17, 2008
VARSHA BABA ITANKAR Vs. STATE OF MAHARASHTRA	August 26, 2008
VARSHA PRAVIN PATIL Vs. PRAVIN MADHUKAR PATIL	November 25, 2008
VARSHA W/O NITIN DEOSTHALE Vs. DIVISIONAL CONTROLLER	April 2, 2008
VARSHA WD/O VINAYAKRAO LOTHE Vs. STATE OF MAHARASHTRA	April 3, 2008
VASANT DATTATRAYA SARADE Vs. MANOHAR DATTATRAYA SARADE	April 28, 2008
VASANT GOVINDRAO KHODE Vs. JOINT REGISTRA OF CO OPRATIVE SOCIETIES	January 30, 2008
VASANT HIRAJI KADDO Vs. STATE OF MAHARASHTRA	October 15, 2008
VASANT MARUTI VARUTE Vs. DIRECTOR GROUND WATER SURVYE AND DEVELOPMENT AGENCY	September 9, 2008
VASANT RAGHOSHETH TAMBE Vs. BHOLADASJI MANDIR	February 26, 2008
VASANT S NAIK Vs. MUNICIPAL CORPORATION OF GREATER	March 18, 2008
VASANT SAHAKARI SAKHAR KHARKHANA LTD Vs. VASANT SAKHAR KAMGAR UNION	August 25, 2008
VASANT SHANKARRAO GAVADE Vs. EXECUTIVE DIRECTOR	March 27, 2008
VASANT SUNDARAO KONDABATTUNWAR Vs. SAKHARAM KAWDUJI UIKE	April 10, 2008
VASANTA VISHWANATH TELANGE Vs. DIVISIONAL RAILWAY MANAGER	April 4, 2008
VASANTBHAI JETHALAL LATHIWALA Vs. COMMISSIONER OF INCOME TAX	August 7, 2008
VASANTDADA SHETKARI SAHAKARI BANK LTD Vs. KULDEEP BUILDERS	April 10, 2008
VASSANT RAUJI SAVAL DESSAI Vs. UPENDRA RAGHUNATH DESHPRABHU	January 24, 2008
VASUDEO ANANDA ZAMBRE Vs. RAMRAO GOPALRAO ZANAK EDUCATION SOCIETY	February 6, 2008
VASUDEV ALIAS VIKAS Vs. STATE OF MAHARASHTRA	February 14, 2008
VASUDEV KRISHNA GHARAT AND ORS Vs. GANA PARSHRAM BHAGAT & ORS	February 6, 2008
VASUDHA GORAKHNATH MANDVILKAR Vs. CITY AND INDUST RIAL DEVELOPMENT CORPORATION OF MAHARASHTRA LTD	April 17, 2008
VATCHHALABAI WD/O SADASHIVRAO GODSHELWAR Vs. SHANKARRAO S/O ABAJI POTWAR	August 28, 2008
VATSALABAI MANIKRAO GHOGARE Vs. STATE OF MAHARASHTRA	August 11, 2008
VED PRAKASH MALHOTRA Vs. STATE OF MAHARASHTRA	August 6, 2008
VED TEXTILES PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE	November 28, 2008
VEERUMAL DULARAM NAINWANI ALIAS SUNDER Vs. INTELLIGENCE OFFICER NCB	December 2, 2008
VENCTEXA X SINAI SUCTANCAR Vs. COLLECTOR	September 17, 2008
VENKAT Vs. KASHIBAI	March 18, 2008
VENKAT S/O MADHAVRAO BHOSALE Vs. STATE OF MAHARASHTRA	February 21, 2008
VENKAT S/O RANGARAO DHUMAL Vs. STATE ELECTION COMMISSIONER & ORS	August 12, 2008
VENKATESH K PATIL Vs. STATE OF GOA	August 21, 2008
VENKATRAO S/O NAGURAO CHEWALE Vs. RAMNATH S/O NIVRUTTI CHEWALE	April 1, 2008
VENKATRAO S/O NARHARRAO KULKARNI Vs. DEPUTY CHARITY COMMISSIONER	August 14, 2008
VENUBAI WASUDEO RAMBHAD Vs. NARAYAN LAXMAN RAMBHAD	January 18, 2008
VIASHANAVDEVI SHIKSHAN PRASARAK MANDAL Vs. STATE OF MAHARASHTRA	August 28, 2008
VICE CHANCELLOR Vs. GITABAI MAHADEO AMARALE	January 28, 2008
VICE-CHANCELLOR Vs. SHANTABAI GENABA CHIVE	August 8, 2008
VICKY Vs. STATE OF MAHARASHTRA	June 20, 2008
VICKY GANPAT LAD Vs. STATE OF MAHARASHTRA	April 4, 2008
VICTOR FERNANDES Vs. RAGHAV BAHL OF NOIDA INDIAN	August 8, 2008
VIDARBHA FLOUR FILLS OWNERS ASSOCIATION Vs. STATE OF MAHARASHTRA	August 1, 2008
VIDARBHA IRRIGATION DEVELOPMENT CORPORATION Vs. VISHNUPANT KASHIRAM LABADE	August 14, 2008
VIDARBHA IRRIGATION DEVELOPMENT CORPORATION Vs. MEMBER	August 13, 2008
VIDARBHA IRRIGATION DEVELOPMENT CORPORATION Vs. SAKHUBAI RAMBHAU DAKHORE	August 4, 2008
VIDEOCON INTERNATIONAL Vs. SECURITIES AND EXCHANGE BOARD OF INDIA	January 16, 2008
VIDHYA PURUSHOTTAM BORALKAR Vs. SANDHYA WD/O SURESH PADOLE	August 6, 2008
VIDYA PRASARAK MANDAL Vs. UNIVERSITY OF MUMBAI	April 15, 2008
VIDYA VINOD DHAKATE Vs. STATE OF MAHARASHTRA	June 6, 2008
VIDYUT METALLICS PVT LTD Vs. MAHARASHTRA RAJYA RASHTRIYA KAMGAR SANGH	March 17, 2008
VIDYUT METALLICS PVT LTD Vs. MAHARASHTRA RAJYA RASHTRIYA KAMGAR SANGH	March 5, 2008
VIDYUT METALLIES PVT LTD Vs. DINESHCHANDRA	April 4, 2008
VIJ KAMAGAR Vs. RAMKRUSHNA	October 7, 2008
VIJAY ARORA Vs. EASTERN INTERNATIONAL HOTELS	January 23, 2008
VIJAY BABURAO THAKAR Vs. STATE OF MAHARASHTRA	July 10, 2008
VIJAY BALU WAYANDE Vs. MARTAND KESHAV DABHADE	June 2, 2008
VIJAY BHAGWAN SHETTY Vs. STATE OF MAHARASHTRA	September 26, 2008
VIJAY DASHIKA CHAR Vs. BANK OF MAHARASHTRA	October 1, 2008
VIJAY DHONDIRAM KAMBLE Vs. STATE OF MAHARASHTRA	March 10, 2008
VIJAY GULABRAO LODAM Vs. STATE OF MAHARASHTRA	April 2, 2008
VIJAY K MEHTA Vs. CHARU K MEHTA	September 9, 2008
VIJAY K MEHTA Vs. CHARU K MEHTA	July 11, 2008
VIJAY KHANNA Vs. DEEPA BAJAJ	September 16, 2008
VIJAY KUMAR GOENKA Vs. UNION OF INDIA (UOI)	January 24, 2008
VIJAY KUMAR GUPTA Vs. STATE OF MAHARASTRA	March 13, 2008
VIJAY KUMAR JAIN Vs. STATE OF MAHARASHTRA	August 1, 2008
VIJAY MADHUKAR THORAT Vs. STATE OF MAHARASHTRA	April 30, 2008
VIJAY MANOHAR Vs. AVINASH PUNDALIK	June 12, 2008
VIJAY PRAHLAD UMALE Vs. LAXMIKANT RANGANATH WADODKAR	August 14, 2008
VIJAY RAMA POOJARY Vs. ANAND MODHE	April 30, 2008
VIJAY RAMCHANDRA NAHARE Vs. STATE OF MAHARASHTRA	February 22, 2008
VIJAY S/O DAGADU MALI Vs. STATE OF MAHARASHTRA	April 23, 2008
VIJAY S/O PRITHVIRAJJI PANPALIA Vs. MAHARASHTRA STATE ELECTRICITY BOARD	August 21, 2008
VIJAY S/O SITARAM SANAP Vs. MANKARNIKABAI PARNERKAR	April 11, 2008
VIJAY VITHALRAO JOSHI Vs. UNION OF INDIA	August 4, 2008
VIJAYA D/O GUKULDAS KITE Vs. GOKULDAS S/O BAPURAO KITE	August 27, 2008
VIJAYA VILAS PEMGIRIKAR Vs. STATE OF MAHARASHTRA	September 23, 2008
VIJAYKISAN EKNATH KABRA Vs. KESHAVDAS DEVANDAS FIRM	August 19, 2008
VIJAYKUMAR TUKARAM BHOSALE Vs. VIJAY RAGHUNATH LOKARE	November 11, 2008
VIJAYNATH PANDITRAO JADHAV Vs. STATE OF MAHARASHTRA	September 2, 2008
VIJAYSINGH BHAGWAN NAIK Vs. MOTISINGH GYANSINGH DHIRBASI	October 6, 2008
VIJAYSINGH S OF O NATHESINGH RAJPUT Vs. STATE OF MAHARASHTRA	February 14, 2008
VIKAS J KAMBLE Vs. STATE OF GOA	July 4, 2008
VIKAS S/O RATNAPPA GAIKWAD Vs. STATE OF MAHARASHTRA	February 29, 2008
VIKAS S/O RAVINDRA PATEL Vs. STATE OF MAHARASHTRA	April 24, 2008
VIKAS SURYA SATARDEKAR Vs. STATE OF GOA	June 24, 2008
VIKAS VIDYHA PRASARAK MANDAL PRIYADARSHANI MADHYAMI VIDYALAYA Vs. STATE OF MAHARASHTRA	January 31, 2008
VIKRAMSING JALAMSING WALVI Vs. STATE OF MAHARASHTRA	October 31, 2008
VILAS Vs. RAMAKANT VENKATRAO KADAM	March 26, 2008
VILAS DADARAO CHAVAN Vs. KIRAN ASHOK PATIL DONGAONKAR	December 5, 2008
VILAS KANDANMAL LODHA Vs. STATE OF MAHARASHTRA	April 30, 2008
VILAS N PAWGI Vs. S LPILLAI	March 18, 2008
VILAS NIVRUTI Vs. STATE OF MAHARASHTRA	September 25, 2008
VILAS S/O HARISING PAWAR Vs. STATE OF MAHARASHTRA	April 25, 2008
VILAS S/O KUNDANMAL LODHA Vs. NAGAR URBAN COOPERATIVE BANK LTD	April 10, 2008
VILAS S/O NAMDEO MORE Vs. STATE OF MAHARASHTRA	May 2, 2008
VILAS S/O UKHARDU PATIL Vs. SOW LATA W/O VILAS PATIL	August 28, 2008
VILAS SANJAY PAWAR Vs. PANDHARINATH	July 4, 2008
VILAS VITHALRAO TAKALE Vs. JAYA HIND INDUSTRIES LTD	April 8, 2008
VILASH UTTAM GHULE Vs. ADDITIONAL COLLECTOR	April 22, 2008
VILE PARLE KELAVANI MANDAL Vs. STATE OF MAHARASHTRA	March 13, 2008
VILE PARLE MAHILA SANGH Vs. RAJARAM SITARAM RAHATE	June 23, 2008
VILLAGE PANCHAYAT OF COLLEM COLLEM TALUKA SANGUEM GOA Vs. STATE OF GOA THROUGH THE CHIEF SECRETARY	January 24, 2008
VILLAGE PANCHAYAT OF CURCA-BAMBOLIM TALAULIM Vs. MARIA LUIZINHA RODRIGUES	February 16, 2008
VIMAL Vs. NAGORAO BABANRAO GHODASKAR	April 9, 2008
VIMALBAI CHINDU BAVASKAR Vs. SPECIAL LAND ACQUISITION OFFICER	March 19, 2008
VIMALBAI W/O MANIKRAO ASOLE Vs. UNION OF INDIA	August 28, 2008
VIN CHEMPERS PRIVATE LIMITED Vs. INDUS PAPER BOARD PRIVATE LTD	January 29, 2008
VINABEN C PARIKH Vs. U V SHAHDADPURI	November 24, 2008
VINAY KUMAR RATANLALAJI JAISWAL Vs. NANDRANIBAI KISANLAL JAISWAL	February 29, 2008
VINAY PODDAR Vs. STATE OF MAHARASHTRA	September 11, 2008
VINAYAK CHINTAMANI AGASHE Vs. STATE OF MAHARASHTRA	December 19, 2008
VINAYAK KRISHNAJI APTE Vs. LAND ACQUISITION OFFICER	April 3, 2008
VINAYAK S/O EKNATH VAIDYA Vs. STATE OF MAHARASHTRA	August 13, 2008
VINAYAK S/O WAMANRAO THAKARE Vs. STATE OF MAHARASHTRA	September 8, 2008
VINAYKUMAR BALKRISHNA RALE Vs. UNIVERSITY OF PUNE	September 4, 2008
VINAYKUMAR RATANLALJI JAISWAL Vs. NANDRANIBAI KISANLAL JAISWAL	February 1, 2008
VINAYKUMAR RATANLALJI JAISWAL Vs. NANDRANIBAI KISANLAL JAISWAL	February 8, 2008
VINAYKUMAR RATANLALJI JAISWAL AND ORS Vs. NANDRANIBAI KISANLAL JAISWAL	January 29, 2008
VINOD Vs. STATE OF MAHARASHTRA	December 5, 2008
VINOD ALIAS DANAM SUBHASH SONAWANE Vs. STATE OF MAHARASHTRA	January 21, 2008
VINOD ATMARAM TALREJA Vs. SHIRMAN APPROACH AND DECENT APPLIANCES	February 18, 2008
VINOD HINGORANI Vs. STATE OF MAHARASHTRA	January 16, 2008
VINOD HINGORANI Vs. STATE OF MAHARASHTRA	June 18, 2008
VINOD R KHOLKAR Vs. STATE OF GOA	August 22, 2008
VINOD S O ATMARAM TALREJA Vs. SHRICHAND S/O TARACHAND BATIYA	October 24, 2008
VINOD S/O RAMRAO WAGHMARE Vs. MEERA W/O VINOD WAGHMARE	January 15, 2008
VIP INDUSTRIES LIMITED Vs. MAHARASHTRA KAMGAR KARMACHARI SANGHATANA	April 9, 2008
VIPUL BHATU PAWAR Vs. STATE OF MAHARASHTRA	August 7, 2008
VIPUL DILIPBHSI DORDA Vs. STATE OF MAHARASHTRA	September 12, 2008
VIRAN CHIMANLA VORA Vs. KISHORE V MEHTA	August 4, 2008
VIRANA PRABHUHAKKLADADDI Vs. STATE OF MAHARASHTRA	September 9, 2008
VIRENDRA Vs. APPROPRIATE AUTHORITY	September 11, 2008
VIRENDRA KUMAR Vs. N K VOHRA	June 11, 2008
VIRENDRA SHIV SHANKAR Vs. STATE OF MAHARASHTRA	December 4, 2008
VISHAL DAMODAR PATIL Vs. VISHAKHA VISHAL PATIL	August 20, 2008
VISHAL KUMAR NEMICHAND KAKAD Vs. SHANKAR MAHADEO KUBDE	January 7, 2008
VISHNU NARAYANA NAIK Vs. DEPUTY COLLECTOR REVENUE AND LAND ACQUISITION OFFICER	June 16, 2008
VISHNUPANT RAMCHANDRA NARUTE Vs. STATE OF MAHARASHTRA	April 10, 2008
VISHWANATH S/O SHANKAR RAUT Vs. BABASAHEB S/O GULABRAO PAWAR	February 6, 2008
VISHWANATH S/O WAGHOBAJI RAUT Vs. MADHUSUDHAN S/O BALCHANDRA DESHMUKH	February 7, 2008
VISHWAS K NAYAK LIAISON OFFICER Vs. INSTITUTE OF PUBLIC ASSISTANCE	August 13, 2008
VITHAL Vs. STATE OF MAHARASHTRA	March 26, 2008
VITHAL ABASAHEB CHAVAN Vs. STATE OF MAHARASHTRA	July 2, 2008
VITHAL BABARAO DESHMUKH Vs. TUKARAM GANUJI GRESPUNJE	March 3, 2008
VITHAL S/O RAMBHAU YEOLE Vs. STATE OF MAHARASHTRA	March 14, 2008
VITHAL SATTU GAIKWAD Vs. ZILLA PARISHAD	February 27, 2008
VITHAL ZIBLAJI SONONE Vs. STATE OF MAHARASHTRA	January 15, 2008
VITHOBA BHAURAO JAMBHULE Vs. STATE OF MAHARASHTRA	February 29, 2008
VITHOBA BHAURAO JAMBHULE Vs. STATE OF MAHARASHTRA	December 17, 2008
VITHOBA RAMJI PANSARE AGRICULTURIST Vs. HARI MAHADU KEKAN	August 5, 2008
VITTHAL Vs. BABAN	March 17, 2008
VITTHAL Vs. STATE OF MAHARASHTRA	December 1, 2008
VITTHAL GULAL PATIL Vs. STATE OF MAHARASHTRA	August 13, 2008
VITTHAL HIRAMAN MANGAR Vs. STATE OF MAHARASHTRA	January 10, 2008
VITTHAL S/O BHAURAO MHASKE Vs. STATE OF MAHARASHTRA	February 16, 2008
VITTHAL S/O REVNATH GAIKWAD Vs. JALNA DISTRICT CENTRAL CO-OPERATIVE BANK LTD	March 11, 2008
VITTHALRAO SADASHIVRAO TARALE Vs. MAHARASHTRA STATE ELECTRICITY BOARD	October 6, 2008
VIVEK S/O SUBHASH PATIL Vs. STATE OF MAHARASHTRA	February 18, 2008
VODAFONE INTERNATIONAL HOLDINGS B V A COMPANY INCORPORATED Vs. UNION OF INDIA	December 3, 2008
VOLTAS LIMITED Vs. UMED SINGH BAJETHA	August 25, 2008
VOLTASH LTD Vs. ADDITIONAL COLLESTOR AND COMPETENT AUTHORITY	July 25, 2008
VYANKATESH Vs. STATE TRANSPORT CORPORATION BANK LTD.	June 10, 2008
WAHEED AKHTAR ANSARI Vs. PRESIDENT KHAIRUL ISLAM HIGHER EDUCATION SOCIETYS MAHARASHTRA COLLEGE OF ARTS AND COMMERCE	September 16, 2008
WALCHAND COLLEGE OF ENGINEERING Vs. SHIVAJI UNIVERSITY	March 10, 2008
WAMAN BHIMRAO MENDHE Vs. STATE OF MAHARASHTRA	June 27, 2008
WAMAN BHIMRAO MENDHE Vs. STATE OF MAHARASHTRA	June 20, 2008
WAMANRAO S/O MAROTRAO BURANGE Vs. HANSABAI W/O RAMHARI PANNASE	August 5, 2008
WANDANA RAMKRUSHNA NESKAR Vs. STATE OF MAHARASHTRA	October 6, 2008
WARES EDUCATIONAL TRUST Vs. SUNITA S SHINDE	September 16, 2008
WASIM JAHIRODDIN PINJARI Vs. STATE OF MAHARASHTRA	January 31, 2008
WASP PUMP PVT LTD Vs. UNION OF INDIA	January 17, 2008
WASUDEO BUDHARAM BARAPATRE Vs. NATHU DEOBA DHANDOLE	January 28, 2008
WASUDEO NARAYANRAO UCHITKAR Vs. STATE OF MAHARASHTRA	January 16, 2008
WASUDEO PRALHAD PHOPSE Vs. INDUSTRIAL COURT	October 6, 2008
WASUDEO URKUDA BAWANKAR Vs. SHAKUNTALA MOOL	February 26, 2008
WATSALABAI W/O HARIBHAU JAMBHULKAR Vs. DURWALU S/O SAMPAT SAHARE	March 4, 2008
WESTERN COALFIELDS LTD Vs. RAMAIYA MODHI NAKULWAR & ORS	August 12, 2008
WHETHER REPORTERS OF LOCAL PAPERS Vs. STATE OF MAHARASHTRA	August 26, 2008
WHITE TOWERS CO OP HSG SOCIETY LTD Vs. S K BUILDERS	April 22, 2008
WIBRO CONSTRUCTION CO THROUGH ITSMANAGING DIRECTOR MR K ABDULLAH Vs. GANGANI RESORTS PVT LTD	July 22, 2008
WILLIAM ROSARIO FERNANDES Vs. CHANDER MOHAN MEHATA	January 24, 2008
WILLYAM MICHEL DESOUZA CONVICT CENTRAL PRISON Vs. STATE OF MAHARASHTRA THR DEPUTY INSPECTOR OF GENERAL OF PRISONS	February 1, 2008
WYETH HOLDINGS CORPORATION Vs. BURNET PHARMACEUTICALS PVT LTD	January 25, 2008
XAVIER DSOUZA Vs. LUIS DSOUZA	June 25, 2008
YADAV NATHOBA KOHCHADE Vs. STATE OF MAHARASTRA	February 6, 2008
YADAV NINU PATIL Vs. NARAYAN KASHIRAM PATIL	April 10, 2008
YADAV S/O PUNDAJI SUKRE Vs. STATE OF MAHARASHTRA	February 22, 2008
YAMUNA RAMCHANDRA HALWANE Vs. VITHAL WASUDEO SAPKAL	March 7, 2008
YASHODABAI WD/O MAHADEO BHULE Vs. BAPURAO S/O KRISHNAJI MADANKAR	March 7, 2008
YASHPALSING CHANDANSINGH THAKUR Vs. SWATI YASHPALSINGH THAKUR	January 16, 2008
YASHWANT DAGDU MORE Vs. MAYURESH BUILDERS	June 23, 2008
YASHWANT S/O DASHRATH BHAGAT Vs. MUNICIPAL COUNCIL	April 11, 2008
YASIN CHANDSO KAMATE Vs. STATE OF MAHARASHTRA	September 10, 2008
YAVATMAL DISTRICT SEMI DEROSENE DEALERS ASSN Vs. STATE OF MAHARASHTRA	April 17, 2008
YERAWADA JAIL Vs. UNION OF INDIA	June 10, 2008
YESHWANT Vs. STATE OF MAHARASHTRA	April 25, 2008
YESHWANT ALIAS VASSANT Vs. SEBASTIAO OLIVEIRA	October 17, 2008
YESHWANT SHANKAR BABAR Vs. EDUCATION OFFICER (SECONDARY) ZILLA PARISHAD	May 5, 2008
YESHWANT SHIVRAM PATIL Vs. PANDURANG	September 1, 2008
YESHWANT TAKAJI KANGNE Vs. STATE OF MAHARASHTRA	February 27, 2008
YOGENDRA S/O VAIJINATHRAO NAIK Vs. SAMANDARKHAN S/O SARDARKHAN PATHAN	January 24, 2008
YOGESH Vs. SOW UNJWALA	March 17, 2008
YOGESH MAHADEO GAVALI Vs. STATE OF MAHARASHTRA	April 10, 2008
YOGESH MANGAKASEN BAHAL Vs. RAJESH CHIMANRAO WABLE	January 10, 2008
YOGESH S/O RAMBHAU LUNGE Vs. NAGPUR MUNICIPAL CORPORATION	August 27, 2008
YOGESHWAR NAGARI PATSANSTHA LTD Vs. ASSTT COMMISSIONER, CENTRAL EXCISE, PUNE-3	August 14, 2008
YOGESHWAR S/O RAMDAYAL CHAURASIA Vs. SUKHDEO S/O PANDURANG SARODE & ORS	April 28, 2008
YOURAJ PANDIT PATIL Vs. SAYANKABAI YUVRAJ PATIL	August 7, 2008
YUNUSKHA HANIFKHA Vs. STATE OF MAHARASHTRA	March 12, 2008
YUSUF DADAMIYAN MALIK Vs. STATE OF MAHARASHTRA	January 21, 2008
YUSUF IBRAHIM KHAN Vs. STATE OF MAHARASHTRA	June 12, 2008
YUTH DEVELOPMENT CO OPERATIVE BANK LTD Vs. BALASAHEB DINKARRAO SALOKHE	March 26, 2008
YUVRAJ NATHUJI RODYE Vs. CHAIRMAN MAHARASHTRA STATE ELECTRICITY BOARD	September 18, 2008
YUVRAJ S/O SURYABHAN SHINDE, Vs. STATE OF MAHARASHTRA	January 23, 2008
ZADE MANISHA GUNDERAOJI Vs. STATE OF MAHARASTRA	February 25, 2008
ZAHOOR BI Vs. REHMAT KHAN S/O NAWAZ KHAN	March 4, 2008
ZAINUDDIN KASAMALI SUTARWALA Vs. DILIP D PATIL	February 14, 2008
ZAKIR MURTUZ HIROLI Vs. SIDDHESHWAR DEVASTHAN PANCH COMMITEE	June 6, 2008
ZARGAR NAZIR AHMED Vs. STATE OF MAHARASHTRA	July 2, 2008
ZARINABI Vs. SHAMIM SULTANA	February 12, 2008
ZHAKIR HUSSEIN @ BITTU MOHD IQBAL KHAN Vs. STATE OF MAHARASHTRA	August 12, 2008
ZILLA PARISHAD Vs. SHIVA	January 30, 2008
ZILLA PARISHAD PARBHANI Vs. SHIVA PANDURANG KALE	January 29, 2008
ZILLA PARISHAD, AMRAVATI Vs. DADARAO S/O RAMRAOJI WADEKAR	August 4, 2008
ZITRU LAHANUJI LONARE Vs. RAJESH TRIMBAKRAO DESHMUKH	July 17, 2008
ZUBER MUSTAK KONHURE Vs. STATE OF MAHARASHTRA	July 7, 2008

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