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A C MEHTA Vs. UNION OF INDIA
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January 11, 2007 |
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A MAJID FAKIR KAZI Vs. A N ROY COMMISSIONER OF POLICE
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September 10, 2007 |
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A P BANAJI Vs. UNION OF INDIA
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June 16, 2007 |
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A SHENOY AND CO Vs. N D KADAM
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August 9, 2007 |
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AB RAHIMKHAN S/O AB SHABBIRKHAN Vs. ASMA PARVEEN D/O MOHD IQBAL
@ ASMA PARVEEN W/O AB RAHIM KHAN
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November 2, 2007 |
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ABBAS ALI SIDDIQUE Vs. UNION OF INDIA
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March 6, 2007 |
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ABBAS ZOHEB LOKHANDWALA Vs. MAHARASHTRA STATE BOARD OF SECONDARY AND HIGHER SECONDARY EDUCATION
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September 7, 2007 |
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ABDUL ALIAS ASLAM SALIM SHAIKH Vs. STATE OF MAHARASHTRA
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April 17, 2007 |
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ABDUL HASAN SHAIKH MANSURI Vs. MUN CORPN OF MUMBAI
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March 2, 2007 |
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ABDUL HASSAN KHAN Vs. STATE OF MAHARASHTRA
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September 20, 2007 |
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ABDUL JABBAR Vs. ABDUL KHAN S O AZIZ KHAN
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November 21, 2007 |
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ABDUL KARIM SIDDIQUI AZHAR IQBAL Vs. MAHARASHTRA STATE ROAD TRANSPORT CORPORATION
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June 4, 2007 |
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ABDUL MUKIM UMAR ANSARI Vs. STATE OF MAHARASHTRA
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October 15, 2007 |
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ABDUL RAHIM MOHAMMED RAJAB TANTRY Vs. STATE OF MAHARASHTRA
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July 26, 2007 |
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ABDUL RAIS ABDUL MUNAF Vs. STATE OF MAHARASHTRA
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December 7, 2007 |
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ABDUL RAZAK ABDUL GANI DUNGE Vs. STATE OF MAHARASHTRA
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August 28, 2007 |
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ABDUL SAMAD GULAM RASUL INAMDAR Vs. MAHARASHTRA HOUSING AND AREA DEVELOPMENT AUTHORITY
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December 3, 2007 |
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ABHAY PRABHAKAR LELE Vs. RAOSAHEB MAHAVEER CHIMANNA
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October 10, 2007 |
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ABHIJIT JAYANT PINGLE Vs. STATE OF MAHARASHTRA
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October 1, 2007 |
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ABHIMANYU DATTARAM SAWANT Vs. RAUKO CINE LABORATORIES
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December 19, 2007 |
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ACC LTD Vs. ASSOCIATED CEMENT STAFF UNION
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December 4, 2007 |
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ACHARYA DONDE SHIKSHAN PRASARAK MANDAL Vs. VITTHAL D KAMBLE
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July 5, 2007 |
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ADARSH GINNING AND PRESSING FACTORY Vs. STATE OF MAHARASHTRA
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July 25, 2007 |
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ADARSH SAHAKARI GRAH NIRMAN SANSTHA Vs. BABUSING ROTHOD
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August 7, 2007 |
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ADARSH SHIKSHAN PRASARAK MANDAL Vs. PRESIDING OFFICER SCHOOL TRIBUNAL AMRAVATI
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March 13, 2007 |
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ADERABAD CO-OPERATIVE HOUSING SOCIETY LIMITED Vs. DIV JT REGISTRAR CO OPERATIVE SOCIETIES MUMBAI
|
July 31, 2007 |
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ADINATH LIMBAJI NAVALE Vs. POLICEMAN HOUSING SOCIETY BEED
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June 4, 2007 |
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ADINATH SAHAKARI GRUH RACHNA
SANSTHA MARYADIT Vs. DEPUTY DIRECTOR, EMPLOYEES STATE INSURANCE CORPORATION
|
November 2, 2007 |
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ADINATH SAHAKARI SAKHAR KARKHANA A COROPORATE SOCIETY Vs. TRIVENI ENGINEERING AND INDUSTRIES LTD
|
October 11, 2007 |
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ADIVASI VIKAS EKLAVYA AMRUT SANJIVANI SAMAJIK SANSTHA Vs. STATE OF MAHARASHTRA
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August 7, 2007 |
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ADVANCE PLASTICS P LTD Vs. STATE
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July 13, 2007 |
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ADVANI OERLIKON LTD Vs. SHASHIKANT M SABLE
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November 30, 2007 |
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AEFLOAT TEXTILES INDIA LTD Vs. BOGHARA POLYFAB PVT LTD
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September 13, 2007 |
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AFZAL SAUDAGAR Vs. JT SECRETARY GOVT OF INDIA
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December 13, 2007 |
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AGRICULTURAL PRODUCE MARKET COMMITTEE Vs. STATE OF MAHARASHTRA
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August 22, 2007 |
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AGRICULTURAL PRODUCE MARKET COMMITTEE Vs. STATE OF MAHARASHTRA
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November 30, 2007 |
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AGRICULTURAL PRODUCE MARKET COMMITTEE Vs. STATE OF MAHARASHTRA
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June 22, 2007 |
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AGRICULTURE PRODUCE MARKET COMMITTEE Vs. DISTRICT DEPUTY REGISTRAR CO OPERATIVE SOCIETIES
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July 19, 2007 |
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AGYA RANI DUA Vs. VIDYAGAURI J TRIPATHI
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February 8, 2007 |
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AIR INDIA CABIN CREW ASSOCIATION Vs. UNION OF INDIA
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June 21, 2007 |
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AIR INDIA STAFF COLONY ASSOCIATION Vs. MORESHWAR V PATIL
|
June 20, 2007 |
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AIR INDIA STAFF COLONY ASSOCIATION-1 Vs. AIR INDIA MODERN SCHOOL
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June 20, 2007 |
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AIRFREIGHT LIMITED Vs. PHARMACEUTICAL PRODUCT OF INDIA LIMITED
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November 22, 2007 |
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AJANTA PHARMA LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX
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July 18, 2007 |
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AJAY KUMAR BISWAL Vs. STATE OF MAHARASHTRA
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March 28, 2007 |
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AJAY KUMAR POPATLAL JAIN Vs. STATE OF MAHARASHTRA
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June 11, 2007 |
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AJAY N GORGI Vs. T S PAREKH & ORS
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April 26, 2007 |
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AJAY S/O KAMALAKAR MAINDARKAR Vs. ADARSH COOPERATIVE BHADEKARU
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November 22, 2007 |
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AJAY SINGH ALIAS PAPPU GOVARDHAN SINGH Vs. D SHIVANANDHAN COMMISSIONER OF POLICE
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March 13, 2007 |
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AJIT CHAMPATRAO BHAPKAR Vs. STATE OF MAHARASHTRA
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July 27, 2007 |
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AJIT SHANKARRAO GHORPADE Vs. STATE OF MAHARASHTRA
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October 31, 2007 |
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AKANKSHA INTERNATIONAL Vs. MAHARASHTRA STATE ELECTRICITY DISTRIBUTION CO LTD
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September 5, 2007 |
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AKKABAI BAPURAO POWER Vs. LAHU VITHU KURNE
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September 13, 2007 |
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AKKATAI RAMA PORWADI Vs. SHANKAR BHIMA MAGDUM
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October 10, 2007 |
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AKKATAI RAMA PORWADI Vs. GANPATI RAMA PORWADI
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October 10, 2007 |
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AKSHATHA DIVAKAR PRABHU Vs. STATE OF MAHARASHTRA
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June 21, 2007 |
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AL CAN EXPORTS PVT LTD Vs. STATE OF MAHARASHTRA
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September 20, 2007 |
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ALANKAR ALIAS VEER MOHAN RAWAT Vs. STATE OF MAHARASHTRA
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June 22, 2007 |
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ALEIXANDRE D COSTA Vs. JOANITA FERNANDES E MASCARENHAS
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October 12, 2007 |
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ALEX FERNANDES Vs. STATE OF MAHARASHTRA
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February 23, 2007 |
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ALISTER ANTHONY PEREIRA Vs. STATE OF MAHARASHTRA
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September 7, 2007 |
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ALKA UMESH ZADGAONKAR Vs. NAGPUR UNIVERSITY
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March 13, 2007 |
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ALL GOA PRIVATE SCHOOLS Vs. DILIP BORKAR
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August 21, 2007 |
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ALL INDIA ANIMAL WELFARE ASSOCIATION Vs. BRIHANMUMBAI MUNICIPAL CORPORATIOM
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April 20, 2007 |
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ALL INDIA CENTRAL BANK EMPLOYEES CONGRESS Vs. CENTRAL BANK OF INDIA
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January 17, 2007 |
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ALPA BHASKAR JAGDHANE Vs. SARAS PLASTIC PVT LTD
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June 4, 2007 |
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ALPA BHASKAR JAGDHANE Vs. SARAS PLASTIC PVT LTD
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June 14, 2007 |
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AMARJIT THAPAR Vs. S K LAUL
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June 4, 2007 |
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AMARSEY DAMODAR Vs. RASHTRIYA COTTON KAMGAR GENERAL UNION
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September 19, 2007 |
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AMBADAS KASHIRAO KHARAD Vs. STATE OF MAHARASHTRA
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January 18, 2007 |
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AMBADAS VITHAL VAYDANDE Vs. DNYARAJ SITARAM SARVOGOD
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July 6, 2007 |
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AMBAJOGAI PEOPLES COOPERATIVE BANK LTD Vs. SHRIMAULI BUILDERS
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October 9, 2007 |
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AMBAJOGAI SAHAKARI SAKHARI KARKHANA LTD Vs. MANAGING DIRECTOR
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December 6, 2007 |
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AMBIKA CONSTRUCTION COMPANY Vs. UNION OF INDIA
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December 20, 2007 |
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AMBIKAPRASAD MATASHARAM SHARMA Vs. GURU NANAK AUTOMOBILES
|
December 6, 2007 |
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AMBUJA CEMENT LTD Vs. NAGPUR MUNICIPAL CORPORATION
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August 23, 2007 |
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AMEET NAVINCHANDRA PATEL Vs. PRESIDENT ARYA VIDYA MANDIR SOCIETY
|
April 19, 2007 |
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AMINKHA MUSAKHAN Vs. INDUSTRIAL COURT MAHARASHTRA
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August 22, 2007 |
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AMIRUL ALIAS HAMIRUL HARESH SHAIKH Vs. COMMISSIONER OF POLICE
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July 20, 2007 |
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AMIT H JHAVERI Vs. CBI ACB
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July 13, 2007 |
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AMIT MOHAN INDER MOHAN SHARMA Vs. MAMTA AGENCY
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January 10, 2007 |
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AMIT PRODUCTS (INDIA) LTD Vs. SUPERINTENDING ENGINEER
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November 28, 2007 |
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AMIT VISHNUPANT KHOT Vs. UNION OF INDIA
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August 1, 2007 |
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AMIT VISHNUPANT KHOT ADULT Vs. UNION OF INDIA
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July 31, 2007 |
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AMJAD KHAN IBRAHIM KHAN Vs. STATE OF MAHARASHTRA
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September 7, 2007 |
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AMOL ALIAS BANDU UTTAMLAL MEHATA RESIDENT OF SANGLI Vs. STATE OF MAHARASHTRA
|
January 10, 2007 |
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AMOL NAVELKAR Vs. NITIN B VIRGINKAR
|
January 31, 2007 |
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AMOL RAMCHANDRA PAWAR Vs. STATE OF MAHARASHTRA
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November 21, 2007 |
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AMRESH SURESH JAISWAL Vs. STATE OF MAHARASHTRA
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April 25, 2007 |
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AMRUT PUSAJI ILME Vs. STATE OF MAHARASHTRA
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August 9, 2007 |
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AMWAY CORPORATION Vs. AMWAY DETERGENTS PRIVATE LIMITED
|
June 27, 2007 |
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ANA MARIA SOUZAE GURJAO Vs. VITORINO GURJAO
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April 5, 2007 |
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ANAND AJABRAO DHANORKAR Vs. PRINCIPAL COLLEGE OF EDUCATION
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September 3, 2007 |
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ANAND KISHOR VAIDYA Vs. STATE OF MAHARASHTRA
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October 17, 2007 |
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ANAND YASHWANT SARWADE Vs. STATE OF MAHARASHTRA
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December 5, 2007 |
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ANANDA DNYANDEO SHINDE Vs. CHAIRMAN MAHATMA JYOTIRAO PHULE VISHWABHARATI
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September 20, 2007 |
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ANANDKUMAR SHESHMAL JAIN Vs. MEMBER
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November 23, 2007 |
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ANANT DHARGALKAR Vs. DIGAMBAR KORGAONKAR
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October 4, 2007 |
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ANANT RAMA KANKONKAR Vs. CONFRARIA DO SSMO SACRAMENTO E N SRA DO ROSARIO DA IGREJA DE CURCA
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October 19, 2007 |
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ANANT RAMA KANKONKAR Vs. FABRICA OF THE CHURCH OF CURCA ALIAS FABRICA DA IGREJA DE CURCA ALIAS FABRICA DE IGREZ CURCA
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October 19, 2007 |
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ANANT SIDDIL ALIAS ADKIL Vs. STATE THROUGH P I VERNA POLICE STATION
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November 1, 2007 |
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ANANT VISHNU MULEY Vs. STATE OF MAHARASHTRA
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January 8, 2007 |
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ANDHRA BANK Vs. SILVER LINE TECHNOLOGIES LTD.
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September 20, 2007 |
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ANGEL INFIN PVT LTD Vs. ECHJAY INDUSTRIES LTD
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January 17, 2007 |
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ANGELA NINETTE JOSEPHINE DE OLIVEIRA FERNANDES Vs. CEASER AUGUSTO REGO FERNANDES
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March 23, 2007 |
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ANGERLEHNER MICHEL CONSTRUCTION PVT LTD Vs. SHRIMOULI BUILDERS
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February 15, 2007 |
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ANIFAX COMPUTERS LIMITED & ORS. Vs. DENA BANK & ANR.
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January 15, 2007 |
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ANIL BABURAO ANGALWAR Vs. CYUTHIA BERNARD SAMUEL
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April 16, 2007 |
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ANIL BANDU GORAD Vs. ASST COMMISSIONER OF POLICE
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November 1, 2007 |
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ANIL G LOTLIKAR Vs. JAYA S LOTLIKAR
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November 21, 2007 |
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ANIL KUMAR J PATEL Vs. COMMISSIONER MUNICIPAL CORPORATION OF JALGAON
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April 18, 2007 |
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ANIL LAXMAN JAWADE Vs. STATE OF MAHARASHTRA
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April 10, 2007 |
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ANIL LAXMAN JAWADE Vs. STATE OF MAHARASHTRA
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April 4, 2007 |
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ANIL LIMBAJI LAKSHARE Vs. STATE OF MAHARASHTRA
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March 22, 2007 |
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ANIL MADHAVRAO DHAWALE Vs. STATE OF MAHARASHTRA
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February 14, 2007 |
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ANIL MURALIDHAR LANDGE Vs. STATE OF MAHARASHTRA
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December 3, 2007 |
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ANIL MUTTU SWAMY PILLAY Vs. STATE OF MAHARASHTRA
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April 16, 2007 |
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ANIL SADASHIV NANDUSKAR Vs. STATE OF MAHARASHTRA
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November 23, 2007 |
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ANIL SHYAMRAO KOLCHARLEWAR Vs. STATE OF MAHARASHTRA
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October 26, 2007 |
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ANIL TUKARAM GAIKWAD Vs. STATE OF MAHARASHTRA
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January 9, 2007 |
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ANIL TUKARAM PATIL Vs. VISHNU TUKARAM SHINDE PATIL
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January 18, 2007 |
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ANIL UMRAO GOTE Vs. STATE OF MAHARASHTRA
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October 4, 2007 |
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ANIL V SALGONKAR Vs. UNION OF INDIA
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June 28, 2007 |
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ANIL VIVEKANAND BELSARE Vs. ASHA DIGAMBAR THAKRE
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November 26, 2007 |
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ANIL WAMAN SHAHARE Vs. STATE OF MAHARASHTRA
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August 16, 2007 |
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ANILKUMAR Vs. STATE OF MAHARASHTRA
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July 23, 2007 |
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ANILKUMAR JINABHAI PATEL Vs. PRAVINCHANDRA JINABHAI PATEL
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February 5, 2007 |
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ANIRUDDHA M RAILKAR Vs. INDIAN COUNCIL FOR SOCIAL WELFARE
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April 4, 2007 |
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ANITA Vs. JASWANTSING MAJORSING JAT
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March 26, 2007 |
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ANITA ANAND TAMBE Vs. STATE OF MAHARASHTRA
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April 30, 2007 |
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ANITA KAUR KOHLI Vs. BRIHAN MUMBAI ELECTRICITY SUPPLY
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August 7, 2007 |
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ANJALI DEEPAK MUNDLIK Vs. RETURNING OFFICER GRAMPANCHAYAT BADNAPUR
|
October 23, 2007 |
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ANJANI ENTERPRISES LTD Vs. M V WAN HAI
|
November 19, 2007 |
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ANKUSH DESU RATHOD Vs. STATE OF MAHARASHTRA
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December 13, 2007 |
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ANKUSH DNYANESHWAR BHONDVE Vs. STATE OF MAHARASHTRA
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August 23, 2007 |
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ANKUSH MARUTI SHINDE Vs. STATE OF MAHARASHTRA
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March 22, 2007 |
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ANNANT BABI RAHATE Vs. STATE OF MAHARASHTRA
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December 17, 2007 |
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ANNAPURNA NAYAK Vs. GYAN CHAND VARSHEY GUPTA
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November 21, 2007 |
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ANNASAHEB S/O BABURAO SHIROLE Vs. STATE OF MAHARASHTRA
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January 29, 2007 |
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ANTHONY BRITTO Vs. STATE OF GOA
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February 6, 2007 |
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ANTHONY D SA Vs. DARIA LINO D SA E DIAS
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December 13, 2007 |
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ANTHONY DSA, VALENTINO ANTONIO DSA Vs. RAMESH BHAKTA
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December 13, 2007 |
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ANTIM BHAGWANDAS TOTLA Vs. RASHMI P KARANDIKAR
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October 9, 2007 |
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ANTONIO SANTAN FERNADNES Vs. MATEUS MARTINHO SOARES
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April 26, 2007 |
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ANUJA PRABHUDESSAI Vs. STATE OF GOA
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August 24, 2007 |
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ANUP RAMESHCHAND BHATIA Vs. SIMPLE FOOD PRODUCTS PRIVATE LIMITED
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June 28, 2007 |
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ANUPAMA NAIK Vs. STANDARD CHARTERED BANK
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June 21, 2007 |
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ANURADHABAI Vs. STATE OF MAHARASHTRA
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November 29, 2007 |
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ANURAJ BHIMRAO WAGH Vs. STATE OF MAHARASHTRA
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October 22, 2007 |
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ANWAR ALI KURBAN ALI SHAIKH Vs. STATE OF MAHARASHTRA
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June 20, 2007 |
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ANWAR HASHMI VAKIL Vs. STATE OF MAHARASHTRA
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September 26, 2007 |
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APARNA ARVIND AMBEKAR Vs. SECY B P T HAMMALLAGE CO OPERATIVE CANTEEN SOCIETY LTD
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September 26, 2007 |
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APARNA MANOHAR INDAPWAR Vs. BACCHUBHAI KARSANBHAI RATHOD
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January 15, 2007 |
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ARCHANA HARSHWARDHAN CHATURVEDI Vs. COMMISSIONER OF POLICE
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July 23, 2007 |
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ARJUN KISAN BHAGAT Vs. NANA LAXMAN TAPKIRE
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July 19, 2007 |
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ARK SHIPPING CO LTD Vs. GRT SHIPMANAGEMENT PVT LTD
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July 26, 2007 |
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ARUN ASHRUBA MHASKE Vs. ATMARAM DATTU MHASKE
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March 15, 2007 |
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ARUN BALKRISHNA NIRMAL Vs. STATE OF MAHARASHTRA
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September 21, 2007 |
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ARUN DATTATRAY SAWANT Vs. KISAN SHANKAR KATHORE
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August 16, 2007 |
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ARUN DHARMDAS KHOBRAGADE Vs. STATE OF MAHARASHTRA
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October 17, 2007 |
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ARUN GULAB GAWLI Vs. STATE OF MAHARASHTRA
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January 10, 2007 |
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ARUN SAKHARAM DUBEWAR Vs. BHAGWANRAO DIGAMBAR VATTAMWAR
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February 23, 2007 |
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ARUN SHRIRAM BAWASKAR Vs. RAMDAS VISHNUPANT KAKANE
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March 8, 2007 |
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ARUNA Vs. DATTALAL
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March 12, 2007 |
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ARVIND K PANDYA Vs. STATE OF MAHARASHTRA
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August 21, 2007 |
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ARVIND RAMLU PATTIWAR Vs. SAMBASHIV RAMLU PATTIWAR
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October 30, 2007 |
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ASARAM MANIKRAO BHANDWALE Vs. KANTRAO BABURAO KAKADE
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March 14, 2007 |
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ASHA ANILKUMAR KATARIA Vs. ASHOKKUMAR
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June 13, 2007 |
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ASHA BHALCHANDRA JOSHI Vs. NATIONAL INSURANCE CO LTD
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December 12, 2007 |
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ASHA PRAVIN PAWADE Vs. PRAVIN HARIBHAU PAWADE
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April 26, 2007 |
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ASHAD ULLAH KHAN Vs. UNION OF INDIA
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March 13, 2007 |
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ASHAPURA AGRO OIL LTD Vs. UNION OF INDIA
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December 7, 2007 |
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ASHISH ALIAS ACHIT Vs. STATE OF MAHARASHTRA
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August 14, 2007 |
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ASHISH HIMMATLAL GORADIA Vs. UNION OF INDIA
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October 23, 2007 |
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ASHISH KUNDANLAL JAISWAL Vs. COMMISSIONER OF STATE EXCISE
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December 13, 2007 |
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ASHOK Vs. CHIEF EXECUTIVE OFFICER
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November 29, 2007 |
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ASHOK BAMPTO PAGUI Vs. AGENCIA REAL CANACONA PVT LTD
|
June 8, 2007 |
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ASHOK BAPURAO THORAT Vs. STATE OF MAHARASHTRA
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July 13, 2007 |
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ASHOK GULABCHAND BHUTADA Vs. STATE OF MAHARASHTRA
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November 29, 2007 |
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ASHOK KASHINATH DESHMUKH Vs. GOPALA KASHINATH DESHMUKH
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October 4, 2007 |
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ASHOK KUMAR BULCHANDKAURANI Vs. SHANKAR VISHNU RAVERKAR
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August 2, 2007 |
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ASHOK KUMAR JALAN Vs. EMPLOYEES STATE INSURANCE CORPORATION
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February 7, 2007 |
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ASHOK KUMAR TRIVEDI Vs. JAI VIDARBHA EDUCATION SOCIETY NAGPUR
|
October 12, 2007 |
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ASHOK LAXMAN GOTE Vs. STATE OF MAHARASHTRA
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July 6, 2007 |
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ASHOK MARIAPPA DEDHE Vs. STATE OF MAHARASHTRA
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April 19, 2007 |
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ASHOK NARAYAN SATHE SHIVAJI MAHAVIDHYALAY Vs. VERSUS EDUCATION OFFICER
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March 1, 2007 |
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ASHOK NARAYAN SATHE SHREE SHIVAJI MAHAVIDHYALAY Vs. EDUCATION OFFICER SECONDARY ZILLA PARISHAD SOLAPUR
|
March 13, 2007 |
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ASHOK NARAYAN VERNEKAR Vs. UMABAI GOPINATH KESARKAR
|
February 7, 2007 |
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ASHOK RAGHUNATH BAWANE Vs. STATE OF MAHARASHTRA
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July 19, 2007 |
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ASHOK RAMBHAU CHANDNE Vs. STATE OF MAHARASHTRA
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July 31, 2007 |
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ASHOK S/O LAXMANRAO SALUNKE Vs. BALASAHEB S/O NARAYANRAO
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August 9, 2007 |
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ASHOK S/O VITTHAL GABHANE Vs. ADDITIONAL COMMISSIONER
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September 12, 2007 |
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ASHOK TATYASAHEB KALLANAWAR Vs. SHRENIK BANSILAL KOTECHA
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June 4, 2007 |
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ASHWINKUMAR KANAKRAJ GANDHI Vs. LAXMIDAS BHAGWANDAS MEHTA
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July 12, 2007 |
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ASIAN CERC INFORMATION SERVICES I PVT LTD Vs. INCOME TAX OFFICER
|
July 17, 2007 |
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ASIAN PAINTS LIMITED Vs. HOME SOLUTIONS RETAIL INDIA LIMITED
|
September 17, 2007 |
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ASIAN PAINTS LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX
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January 29, 2007 |
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ASIF ABDUL KAYYU KHAN Vs. STATE OF MAHARASHTRA
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November 21, 2007 |
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ASLAM AFJAL BUWA Vs. STATE OF MAHARASHTRA
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December 5, 2007 |
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ASOKE BASAK Vs. STATE OF MAHARASHTRA
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October 9, 2007 |
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ASSARAM Vs. STATE OF MAHARASHTRA
|
April 7, 2007 |
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ASSISTANT DEFENCE ESTATE OFFICER Vs. JOSE ANTONIO BRAGANZA
|
July 13, 2007 |
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ASSISTANT REGIONAL DIRECTOR Vs. KOLHAPUR MOTOR MALAK SANGH
|
August 2, 2007 |
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ASSOCIATED BREWERIES DISTILLERIES Vs. SMURTI INVESTMENTS SERVICES PVT
|
April 4, 2007 |
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ASSOCIATION OF CHEMISTS MAHARASHTRA STATE ELECTRICITY BOARD Vs. MAHARASHTRA STATE ELECTRICITY BOARD
|
August 21, 2007 |
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ASTHA LOKMANYA NAGARI SAHAKARI PATSANSTH Vs. GANESH CO OP SPINNING MILL LTD
|
August 1, 2007 |
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ATHARVA INSTITUTE OF MANAGEMENT STUDIES Vs. DIRECTORATE OF TECHNICAL EDUCATION
|
September 20, 2007 |
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ATHENA FINANCIAL SERVICE LTD Vs. STATE OF MAHARASHTRA
|
October 9, 2007 |
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ATMARAM S O KISAN SHIRSAT Vs. STATE OF MAHARASHTRA
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November 22, 2007 |
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ATTAHURREHMAN SAMJUDDIN SHAIKH Vs. STATE OF MAHARASHTRA
|
April 16, 2007 |
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ATTAUR RAHEMAN FATEH MOHMMAD Vs. HARI PEERAJI BURUD
|
December 14, 2007 |
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ATUL MURLIDHARRAO ADHAOO Vs. DEPUTY DIRECTOR VOCATIONAL EDUCATION AND TRAINING REGIONAL OFFICE NISHIK
|
March 5, 2007 |
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ATUL SUNDERJI DADHIA Vs. STATE OF MAHARASHTRA
|
April 11, 2007 |
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ATV PROJECTS INDIA LIMITED Vs. STATE OF MAHARASHTRA
|
June 21, 2007 |
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AUROHILL GLOBAL COMMODITIES LTD Vs. MAHARASHTRA STC LTD
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July 31, 2007 |
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September 17, 2007 |
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June 28, 2007 |
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November 2, 2007 |
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April 23, 2007 |
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AZAD KANGAR UNION Vs. METAGRAPHS PVT LTD
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September 4, 2007 |
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June 4, 2007 |
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March 28, 2007 |
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B K BHOSALE Vs. UNION OF INDIA
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January 24, 2007 |
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B R BAJAJ Vs. STATE OF MAHARASHTRA
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July 17, 2007 |
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B.JEEJEEBHOY VAKHARIA AND ASSOCIATES Vs. SAHARA INDIA COMMERCIAL CORPORATION
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June 12, 2007 |
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BABAJI ALIAS BABAN KERU PHAPALE Vs. STATE OF MAHARASHTRA
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October 16, 2007 |
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BABAJI MARUTI PATEKAR Vs. STATE OF MAHARASHTRA
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August 31, 2007 |
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BABAN ALIAS YESHWANT VITHAL KATALKAR Vs. STATE OF MAHARASHTRA
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July 23, 2007 |
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BABAN GOVIND TOPE Vs. STATE OF MAHARASHTRA
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March 22, 2007 |
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April 19, 2007 |
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BABAR SHER KHAN Vs. MUNICIPAL CORPN OF BRIHAMUMBAI
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August 22, 2007 |
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BABASAHEB Vs. STATE OF MAHARASHTRA
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November 28, 2007 |
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September 27, 2007 |
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BABI LAXIMAN PAL Vs. ADMINISTRATOR OF COMMUNIDADES OF BARDEZ
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June 21, 2007 |
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November 22, 2007 |
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BABSAHEB S O LIMBAJI METE Vs. SUMANBAI BAJARANG SARAF
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January 31, 2007 |
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February 28, 2007 |
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BABU BHIKAJI SHINDE Vs. MAHARASHTRA STATE HANDLOOMS CORPORATION LIMITED
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August 7, 2007 |
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April 24, 2007 |
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BABUBHAI CHHANAALAL SATWARA Vs. SUNDER RATANSI SHAH
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July 3, 2007 |
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August 8, 2007 |
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BABURAO DEORAO GAIKWAD Vs. SAHEBRAO RAMRAO GAIKWAD
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November 1, 2007 |
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BABURAO KALU KOTI Vs. STATE OF MAHARASHTRA
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October 4, 2007 |
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BADHUSINGH PANDUSINGH RATHOD Vs. STATE OF MAHARASHTRA
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March 2, 2007 |
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BADRIPRASAD JAMANAPRASAD CHOURASIYA Vs. SYEFFUDDIN MUSAJI MASTER
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October 3, 2007 |
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BAHADUR JANGALI CHAVAN Vs. STATE OF MAHARASHTRA
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October 1, 2007 |
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January 17, 2007 |
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June 14, 2007 |
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BALAJI Vs. STATE OF MAHARASHTRA
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April 8, 2007 |
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BALAJI BABURAO KONDAWAR Vs. BABURAO
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December 6, 2007 |
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BALAJI MARUTI JADHAV Vs. STATE OF MAHARASHTRA
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January 17, 2007 |
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November 22, 2007 |
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BALIRAM BUDDULALJI KAMALE Vs. STATE OF MAHARASHTRA
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August 29, 2007 |
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BALIRAM MADHUKAR DALVI Vs. STATE OF MAHARASHTRA
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November 5, 2007 |
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BALIRAM MADHUKAR DALVI Vs. STATE OF MAHARASHTRA
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December 5, 2007 |
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November 28, 2007 |
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January 12, 2007 |
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June 4, 2007 |
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February 27, 2007 |
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January 22, 2007 |
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BALMUKUND P PARIKH Vs. ADMINISTRATIVE COUNCIL OF OF MAHARASHTRA TECHNICAL EDUCATION SOCIETY
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July 19, 2007 |
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BALU DADA GABHALE Vs. ZILLA PARISHAD
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April 19, 2007 |
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BALU SHIVA GAVADE Vs. STATE OF MAHARASHTRA
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May 4, 2007 |
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BANDRA GYMKHANA Vs. CYRIL L VAS
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October 18, 2007 |
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BANK OF BARODA Vs. DEEPAK RAGHUVIR WAGLE
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September 12, 2007 |
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BANK OF BARODA Vs. DEEPAK RAGHUVIR WAGLE
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April 3, 2007 |
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BANK OF INDIA Vs. HIMANSU ANIL MAPARA
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September 13, 2007 |
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BANK OF MAHARASHTRA Vs. ASHOK GURUDAYAL ARORA
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September 29, 2007 |
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BANK OF MAHARASHTRA Vs. BAGWE UDYOG LTD
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June 6, 2007 |
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BANK OF MAHARASHTRA Vs. AEVEES PHARMACEUTICALS
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November 27, 2007 |
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BANOT RAVI VYANKATRAM Vs. STATE OF MAHARASHTRA
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October 25, 2007 |
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BAPU MARUTI RAKSHE Vs. STATE OF MAHARASHTRA
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March 14, 2007 |
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BARBEIL KHIMJI SHAH Vs. STATE OF MAHARASHTRA
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July 5, 2007 |
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February 7, 2007 |
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March 16, 2007 |
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September 5, 2007 |
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January 11, 2007 |
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BASHIR SULTAN SHAIKH Vs. STATE OF MAHARASHTRA
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February 26, 2007 |
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June 6, 2007 |
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BERNARD ALIAS BHENDO CARDOZ Vs. STATE OF BOMBAY
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March 1, 2007 |
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March 15, 2007 |
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July 19, 2007 |
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November 21, 2007 |
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June 4, 2007 |
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BHAGIRATH SHANKAR SOMANI Vs. RAMESHCHANDRA DAULAL SONI
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May 3, 2007 |
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BHAGIRATHBAI RAMBHAUKAR AKOTKAR Vs. STATE OF MAHARASHTRA
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March 9, 2007 |
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August 8, 2007 |
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September 3, 2007 |
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March 13, 2007 |
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September 10, 2007 |
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September 20, 2007 |
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BHAGWANT KAUR SANDHU Vs. LAXMI EDUCATION SOCIETY
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September 18, 2007 |
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BHAGWAT KEWALRAM MASRAM Vs. STATE OF MAHARASHTRA
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September 18, 2007 |
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BHAGWAT NAMDEORAO AKARE Vs. EDUCATION OFFICER SECONDARY ZILLA PARISHAD
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August 21, 2007 |
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BHAJANDAS TUKARAM KADAM Vs. STATE OF MAHARASHTRA
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August 31, 2007 |
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BHALCHANDRA VITHORA BARNE Vs. SPECIAL LAND ACQUISITION OFFICER PUNE
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September 20, 2007 |
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BHALKYA AMBRUSHI KALE Vs. STATE OF MAHARASHTRA
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June 20, 2007 |
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April 9, 2007 |
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April 16, 2007 |
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July 23, 2007 |
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February 27, 2007 |
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BHARAT BABURAO GAVHANE Vs. STATE OF MAHARASHTRA
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January 25, 2007 |
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September 11, 2007 |
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September 5, 2007 |
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July 3, 2007 |
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July 16, 2007 |
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August 27, 2007 |
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October 30, 2007 |
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January 9, 2007 |
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BHARATIYA KAMGAR SENA Vs. UDHE INDIA LTD
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June 26, 2007 |
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March 8, 2007 |
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August 23, 2007 |
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ENGINEERS Vs. CENTRAL BANK OF INDIA
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November 23, 2007 |
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August 7, 2007 |
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BHARTIYA KAMGAR SENA Vs. UDHE INDIA LTD
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June 27, 2007 |
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June 12, 2007 |
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October 18, 2007 |
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April 3, 2007 |
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BHASKAR GOMA BHOLE Vs. EKNATH BHIKA CHAUDHARY
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April 12, 2007 |
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BHASKAR HANBIRRAO KOKARE Vs. STATE OF MAHARASHTRA
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April 26, 2007 |
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August 27, 2007 |
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BHASKAR S O EKNATHRAO SHINDE Vs. STATE OF MAHARASHTRA
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December 31, 2007 |
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BHASKAR SHANKARRAO JOSHI Vs. STATE OF MAHARASHTRA
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November 28, 2007 |
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BHASKAR SITARAM NARULE Vs. STATE OF MAHARASHATRA
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December 13, 2007 |
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January 12, 2007 |
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BHAURAO Vs. STATE OF MAHARASHTRA
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August 14, 2007 |
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November 1, 2007 |
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November 23, 2007 |
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BHAVSING ALIAS BHAVSHYA KALSING TADELE Vs. STATE OF MAHARASHTRA
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April 23, 2007 |
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BHIMA ABA RADE Vs. THAKUBAI MARUTI RADE
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September 24, 2007 |
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November 19, 2007 |
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April 16, 2007 |
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January 8, 2007 |
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BIDDLE SAWYER LTD Vs. CHEMICAL EMPLOYEES UNION
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April 11, 2007 |
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BIDDLE SAWYER LTD Vs. A S MATEKAR
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April 11, 2007 |
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September 6, 2007 |
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June 19, 2007 |
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BINA MANOHAR DUDANI Vs. MAJOR CHARANJITLAL VERMA
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June 27, 2007 |
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BINA RAMANI Vs. ANJALI THAKRAN
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April 20, 2007 |
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October 17, 2007 |
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April 16, 2007 |
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February 21, 2007 |
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October 26, 2007 |
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March 16, 2007 |
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April 19, 2007 |
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August 4, 2007 |
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June 25, 2007 |
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June 12, 2007 |
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January 8, 2007 |
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August 22, 2007 |
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March 29, 2007 |
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September 18, 2007 |
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December 20, 2007 |
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January 10, 2007 |
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September 14, 2007 |
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January 18, 2007 |
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January 19, 2007 |
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January 19, 2007 |
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July 14, 2007 |
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June 14, 2007 |
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January 15, 2007 |
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February 20, 2007 |
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April 20, 2007 |
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October 30, 2007 |
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BUDHIA VESTA MALPATI Vs. STATE OF MAHARASHTRA
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June 12, 2007 |
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BYRON A XAVIER Vs. STATE OF GOA THROUGH THE CHIEF SECRETARY
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March 20, 2007 |
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C C (GENERAL), MUMBAI Vs. EAST & WEST SHIPPING AGENCY
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April 25, 2007 |
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July 11, 2007 |
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July 25, 2007 |
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August 13, 2007 |
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CANARA BANK Vs. BOMBAY ALLOYS AND CASTINGS
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February 26, 2007 |
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February 28, 2007 |
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CANARA BANK Vs. APPLE FINANCE LTD
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March 21, 2007 |
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CAPT RETD MADHUKAR A SHELDEKAR Vs. SECRETARY VILLAGE PANCHAYAT OF CALANGUTE
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April 2, 2007 |
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February 28, 2007 |
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CARON LTD Vs. REGIONAL PROVIDENT FUND COMMISSIONER
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March 22, 2007 |
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CARONA LIMITED Vs. SUMANGAL HOLDINGS
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April 25, 2007 |
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CARONA LTD Vs. STATE OF MAHARASHTRA
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February 23, 2007 |
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CARTINI INDIA LTD Vs. ASST COMMISSIONER OF INCOME TAX
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February 28, 2007 |
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CATALYST INDIA PRIVATE LTD Vs. BANWARI ALIAS BANZARU MUKRAM RAJBHOR
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December 19, 2007 |
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August 24, 2007 |
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November 2, 2007 |
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CELINA VELHO ALMEIDA Vs. MINISTER OF URBAN DEVELOPMENT STATE OF GOA
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April 27, 2007 |
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April 27, 2007 |
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November 2, 2007 |
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May 4, 2007 |
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September 3, 2007 |
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April 4, 2007 |
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September 6, 2007 |
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February 14, 2007 |
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May 4, 2007 |
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September 13, 2007 |
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June 6, 2007 |
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CHABADA PETROL PUMP Vs. SHAIKH HASAN SHAIKH HUSAIN
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June 16, 2007 |
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CHAGAN KISAN KOLI Vs. STATE OF MAHARASHTRA
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October 3, 2007 |
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CHAIRMAN HALKARNI BHAG SHIKSHAN PRASARAK MANDAL Vs. BALKRISHNA VEERAPPA CHOUGULE
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October 18, 2007 |
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CHAIRMAN SHRI CHHATRAPATI SHIVAJI MAHARAJ SHIKSHAN SANSTHA Vs. CHANDRASHEKHAR S GIWARI
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March 23, 2007 |
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CHANDABAI Vs. COLLECTOR, JALGAON
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September 27, 2007 |
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September 5, 2007 |
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March 28, 2007 |
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March 28, 2007 |
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March 12, 2007 |
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July 6, 2007 |
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CHANDRAGONDA SHIVGONDA PATIL Vs. D B POWAR : B R TAWASE : STATE OF MAHARASHTRA
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November 22, 2007 |
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CHANDRAKANT Vs. STATE OF MAHARASHTRA
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July 18, 2007 |
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CHANDRAKANT BALKRISHNARAO PHATALE Vs. DISTRICT JUDGE NANDED
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February 6, 2007 |
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CHANDRAKANT BUTALAL SHAH Vs. UNION OF INDIA (UOI)
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August 6, 2007 |
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April 16, 2007 |
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August 24, 2007 |
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April 3, 2007 |
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April 3, 2007 |
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January 24, 2007 |
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October 29, 2007 |
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March 22, 2007 |
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November 2, 2007 |
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March 16, 2007 |
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August 1, 2007 |
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April 19, 2007 |
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August 22, 2007 |
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CHARAK PHARMACEUTICALS INDIA LIMITED Vs. GLENMARK PHARMACETICALS LIMITED
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August 9, 2007 |
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CHARANDIP KAUR INDERJEET Vs. STATE OF MAHARASHTRA
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April 29, 2007 |
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CHARANSINGH Vs. STATE OF MAHARASHTRA
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April 5, 2007 |
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CHARLES PRATIK Vs. UNION OF INDIA
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November 2, 2007 |
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CHARLES WUZOR Vs. STATE OF GOA
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August 22, 2007 |
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CHATRAPATI SHIKSHAN PRASARAK Vs. PRABHAVATI D/O RAMCHANDRA KASANE
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November 22, 2007 |
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CHHATRAPATI SHAHU SHIKSHAN SANSTHA AKOT Vs. PRESIDING OFFICER SCHIOOL TRIBUNAL AMRAVATI AND AURANGABAD DIVISION
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January 19, 2007 |
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CHHEDA HOUSING DEVELOPMENT CORPORATION Vs. BIBIJAN SHAIKH FARID
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February 15, 2007 |
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CHIEF CONTROLLING REVENUE Vs. BHARAT PETROLEUM CORPORATION LTD
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February 15, 2007 |
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CHIEF EXECUTIVE OFFICER ZILLA PARISHAD BULDANA Vs. SHENPHAD
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April 12, 2007 |
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CHIEF EXECUTIVE OFFICER, ZILLA PARISHAD, BEED Vs. ROHIDAS
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November 30, 2007 |
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CHIEF EXECUTIVE OFFICER, ZILLA PARISHAD, BEED Vs. BHAGWAT
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November 30, 2007 |
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CHINA GATE RESTAURANT PRIVATE LTD Vs. KISAN D BADEI
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November 28, 2007 |
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CHINA SHIPPING DEVELOPMENT CO LTD Vs. LANYARD FOOD LIMITED
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April 4, 2007 |
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CHINCHANI TARAPUR EDUCATION SOCIETY S ENGLISH MEDIUM SCHOOL MIDC Vs. SUREKHA SHIRISH DOGMANE
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November 30, 2007 |
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CHINUBHAI KALIDAS PATEL Vs. STATE OF MAHARASHTRRA
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June 21, 2007 |
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CHOPRA AUTOMOBILES FINANCE PVT LTD Vs. SHAIKH OSMAN
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February 8, 2007 |
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CHOWGULE AND CO Vs. CHOWGULE EMPLOYEES UNION
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March 15, 2007 |
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CIPLA EMPLOYEES UNION Vs. CIPLA LIMITED
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April 12, 2007 |
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CIPLA LTD Vs. ANANT GANPAT PATIL
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November 2, 2007 |
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CIT Vs. SANJAY K. SARAWAGI
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June 11, 2007 |
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CITIBANK N A Vs. MEENAKSHI GUPTA
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September 17, 2007 |
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CITIZEN FOURM MAHARASHTRA Vs. STATE OF MAHARASHTRA
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June 8, 2007 |
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COCA COLA INDIA PRIVATE LTD Vs. INCOME TAX APPELLATE TRIBUNAL
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February 12, 2007 |
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COLFAX INDIA PVT LTD Vs. STATE OF GOA
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August 14, 2007 |
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COLLECTOR MUMBAI OLD CUSTOM HOUSE Vs. ATUL GANGADHAR GANYARPAWAR
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July 16, 2007 |
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COMMANDER RAVINDERA SADASHIO KSHIRSAGAR Vs. UNION OF INDIA
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October 19, 2007 |
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COMMISSIONER KOLHAPUR MUNICIPAL CORPORATION Vs. FAIRDEAL CONSTRUCTIONS
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November 2, 2007 |
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COMMISSIONER NANDED WAGHALA MUNICIPAL CORPORATION Vs. SURJIT SINGH JEEVAN SINGH GIRNIWALE
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July 11, 2007 |
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COMMISSIONER OF C EX & CUSTOMS Vs. GOODYEAR SOUTH ASIA TYRES LTD
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July 17, 2007 |
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COMMISSIONER OF C EX & CUSTOMS Vs. SUYASH ENGINEERING WORKS
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August 17, 2007 |
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COMMISSIONER OF C EX , AURANGABAD Vs. RUCHA ENGINEERING PVT LTD
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April 3, 2007 |
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COMMISSIONER OF C EX , BELAPUR Vs. PAITHAN SILK MILLS
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April 26, 2007 |
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COMMISSIONER OF C EX , NAGPUR Vs. MAHARASHTRA ELECTROSMELT LTD
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June 20, 2007 |
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COMMISSIONER OF C EX , NAGPUR Vs. ORIENTAL EXPLOSIVES (P) LTD
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August 31, 2007 |
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COMMISSIONER OF C EX AND CUSTOMS Vs. D J MALPANI
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October 11, 2007 |
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COMMISSIONER OF C. EX. AND CUS. Vs. VISHESH DHATU INDUSTRIES
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August 16, 2007 |
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COMMISSIONER OF C. EX. AND CUS. Vs. KRISHNA FILAMENTS LTD.
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July 20, 2007 |
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COMMISSIONER OF C. EX. AND CUS. Vs. LION SECURITY SERVICES
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August 17, 2007 |
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COMMISSIONER OF C. EX. AND CUSTOMS Vs. VINAY BELE AND ASSOCIATES
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August 17, 2007 |
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COMMISSIONER OF C. EX. AND CUSTOMS Vs. MUKUL S. PATIL
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September 20, 2007 |
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COMMISSIONER OF CENTRAL EXCISE Vs. QUICK SERVICE
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August 30, 2007 |
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COMMISSIONER OF CENTRAL EXCISE Vs. HARINAGAR SUGAR MILLS LTD
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September 28, 2007 |
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COMMISSIONER OF CENTRAL EXCISE Vs. HUTCHISON MAX TELECOM P LTD
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August 9, 2007 |
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COMMISSIONER OF CENTRAL EXCISE Vs. TETRA PAK CONVERTING I LIMITED
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January 18, 2007 |
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COMMISSIONER OF CENTRAL EXCISE Vs. GODAVARI
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July 11, 2007 |
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COMMISSIONER OF CENTRAL EXCISE Vs. M.M. THAKKAR AND SONS
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October 18, 2007 |
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COMMISSIONER OF CENTRAL EXCISE Vs. J K SABOO
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October 12, 2007 |
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COMMISSIONER OF CENTRAL EXCISE Vs. SHREE RAM STEEL ROLLING MILLS
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October 4, 2007 |
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COMMISSIONER OF CENTRAL EXCISE Vs. JOHNSON & JOHNSON LTD
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October 18, 2007 |
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COMMISSIONER OF CENTRAL EXCISE Vs. BUNTY FOODS (I) PVT LTD
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November 1, 2007 |
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COMMISSIONER OF CENTRAL EXCISE Vs. VIDYUT METALLICS PVT LTD
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August 30, 2007 |
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COMMISSIONER OF CENTRAL EXCISE Vs. MAHINDRA & MAHINDRA LTD
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December 13, 2007 |
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COMMISSIONER OF CENTRAL EXCISE Vs. HARPER PHARMACEUTICALS P LTD
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August 2, 2007 |
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COMMISSIONER OF CENTRAL EXCISE Vs. S R S PLYTEX
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September 20, 2007 |
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COMMISSIONER OF CENTRAL EXCISE Vs. FINOLEX CABLE LTD.
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September 10, 2007 |
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COMMISSIONER OF CENTRAL EXCISE & CUSTOMS Vs. ORION LAMINATERS LTD
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April 30, 2007 |
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COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS Vs. GREAVES COTTON LTD
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August 4, 2007 |
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COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS Vs. PADMASHRI V V PATIL SAHAKARI KARKHANA LTD
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July 25, 2007 |
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COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS Vs. INNOTECH PHARMACEUTICALS LTD
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July 11, 2007 |
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COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS Vs. ASHISH VASANTRAO PATIL
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October 18, 2007 |
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COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS ICE HOUSE EDC Vs. KUNDIL ROLLING MILLS PVT LTD
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April 3, 2007 |
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COMMISSIONER OF CENTRAL EXCISE, RAIGAD Vs. KOPRAN LTD
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July 19, 2007 |
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COMMISSIONER OF CENTRAL EXCISE, THANE-II Vs. AMIT ENGG WORKS
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August 24, 2007 |
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COMMISSIONER OF CUSTOM Vs. STANDARD INDUSTRIES LTD
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February 15, 2007 |
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COMMISSIONER OF CUSTOMS Vs. JUPITER EXPORTS
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June 6, 2007 |
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COMMISSIONER OF CUSTOMS Vs. AMRIT BANASPATI CO LTD
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October 25, 2007 |
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COMMISSIONER OF CUSTOMS Vs. MAN INDUSTRIES (I) LTD
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March 7, 2007 |
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COMMISSIONER OF CUSTOMS (G) Vs. K M GANATRA AND CO
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August 10, 2007 |
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COMMISSIONER OF CUSTOMS (GENERAL) Vs. M D SADRANI
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September 6, 2007 |
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COMMISSIONER OF CUSTOMS (GENERAL) Vs. SRIKRISHNA LOGISTICS
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August 9, 2007 |
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COMMISSIONER OF CUSTOMS (GENERAL) Vs. S A DALAL & CO
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November 1, 2007 |
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COMMISSIONER OF CUSTOMS (IMPORT) Vs. PUDUMJEE PLANT LABORATORIES LTD
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October 11, 2007 |
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COMMISSIONER OF CUSTOMS (IMPORT) Vs. SHANKAR TRADING CO
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September 6, 2007 |
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COMMISSIONER OF CUSTOMS (IMPORT) Vs. RAKESH KUMAR & CO
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September 6, 2007 |
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COMMISSIONER OF CUSTOMS (PREVENTIVE) Vs. MAHENDRA SINGH PUROHIT
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August 24, 2007 |
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COMMISSIONER OF CUSTOMS (PREVENTIVE) Vs. SHREENATH DYECHEM INDUSTRIES
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September 20, 2007 |
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COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE Vs. SUPREME INDUSTRIES LTD.
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September 20, 2007 |
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COMMISSIONER OF CUSTOMS, MUMBAI Vs. FOTO CENTRE TRADING CO
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November 30, 2007 |
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COMMISSIONER OF INCOME TAX Vs. VITESSEE TRADING LTD
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April 23, 2007 |
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COMMISSIONER OF INCOME TAX Vs. LAZOR SYNTEX LIMITED
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June 11, 2007 |
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COMMISSIONER OF INCOME TAX Vs. TERNA SHETKARI SAHAKARI SAKHAR KARKHANA LTD
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October 22, 2007 |
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COMMISSIONER OF INCOME TAX Vs. HERITAGE ESTATE PRIVATE LTD
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October 18, 2007 |
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COMMISSIONER OF INCOME TAX Vs. GODAVERI MANNAR SAHAKARI SAKHAR KARKHANA LTD
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October 8, 2007 |
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COMMISSIONER OF INCOME TAX Vs. VELINGKAR BROTHERS
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January 31, 2007 |
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April 13, 2007 |
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COMMISSIONER OF INCOME TAX Vs. WMI CRANES LTD.
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October 9, 2007 |
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COMMISSIONER OF INCOME TAX Vs. SHIVAJI WORKS LTD.
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July 6, 2007 |
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COMMISSIONER OF INCOME TAX Vs. NARENDRA D. DESAI
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December 4, 2007 |
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COMMISSIONER OF INCOME TAX Vs. AKSHAY TEXTILES TRADING AND AGENCIES (P) LTD
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October 17, 2007 |
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COMMISSIONER OF INCOME TAX Vs. NAGESH DEVIDAS KULKARNI
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April 9, 2007 |
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COMMISSIONER OF INCOME TAX Vs. AGRICULTURAL PRODUCE AND MARKET COMMITTEE
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March 28, 2007 |
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April 10, 2007 |
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COMMISSIONER OF INCOME TAX Vs. BALRAM GIDDUMAL
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April 13, 2007 |
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June 11, 2007 |
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COMMISSIONER OF INCOME TAX Vs. CHHAJER PACKAGING AND PLASTICS PVT LTD
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September 28, 2007 |
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COMMISSIONER OF INCOME TAX Vs. MANJARA SHETKARI SAHAKARI SAKHAR KARKHANA LTD
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August 14, 2007 |
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COMMISSIONER OF INCOME TAX Vs. RAMKRISHNA BAJAJ (HUF)
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April 16, 2007 |
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COMMISSIONER OF INCOME TAX Vs. MRS. ROSHAN D. NARIMAN
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June 25, 2007 |
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COMMISSIONER OF INCOME TAX Vs. JAMNALAL AND SONS
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April 26, 2007 |
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COMMISSIONER OF INCOME TAX Vs. ASHA S. KHURANA
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March 16, 2007 |
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COMMISSIONER OF INCOME TAX Vs. AUTO BHARATI
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April 17, 2007 |
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COMMISSIONER OF INCOME TAX Vs. VIKAS ENGINEERING CORPORATION
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April 12, 2007 |
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COMMISSIONER OF INCOME TAX Vs. RATNASI DEOJI PATEL (HUF)
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April 16, 2007 |
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COMMISSIONER OF INCOME-TAX Vs. BANK OF INDIA
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July 2, 2007 |
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COMMISSIONER OF INCOME-TAX Vs. CENTRAL PROVINCES MANGANESE ORE CO. LTD
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April 18, 2007 |
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COMMISSIONER OF INCOME-TAX Vs. RAMNORD RESEARCH LABORATORIES P. LTD
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October 3, 2007 |
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COMMISSIONER OF INCOME-TAX Vs. S.V. ENTERPRISE
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April 16, 2007 |
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COMMISSIONER OF INCOME-TAX Vs. SHRIRAM BUILCONS LTD
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October 10, 2007 |
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COMMISSIONER OF INCOME-TAX Vs. JAMNALAL SONS LTD
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April 20, 2007 |
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COMMISSIONER OF INCOME-TAX Vs. SAMARTH SAHAKARI SAKHAR KARKHANA LTD
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September 17, 2007 |
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COMMISSIONER OF INCOME-TAX VIDARBHA NAGPUR Vs. READYMADE BAZAR SITABULDI NAGPUR
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April 13, 2007 |
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COMMISSIONER OF INCOME-TAX VIDARBHA NAGPUR Vs. INDIA HOUSE SITABULDI NAGPUR
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April 13, 2007 |
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COMMISSIONER OF INCOME-TAX VIDARBHA NAGPUR Vs. RALLARAM KHURANA
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April 17, 2007 |
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COMMISSIONER OF INCOME-TAX, VIDARBHA NAGPUR Vs. ARVIND NILKANTH KEDAR
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April 20, 2007 |
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November 2, 2007 |
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November 1, 2007 |
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COMMISSIONER OF SERVICE TAX Vs. LARK CHEMICALS
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August 30, 2007 |
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COMMISSIONER OF SERVICE TAX Vs. INTRA-TRADE PVT. LTD.
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October 11, 2007 |
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COMMISSIONER OF SERVICE TAX, MUMBAI Vs. S R ENTERPRISES
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November 30, 2007 |
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COMMISSIONER OF WEALTH TAX Vs. SPELLBOUND TRADING (P) LTD
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December 12, 2007 |
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COMMISSIONER OF WEALTH TAX Vs. AKSHYA TEXTILES TRADING AND AGENCIES (P) LTD.
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October 24, 2007 |
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COMMISSIONER OF WEALTH TAX Vs. SPELLBOUND TRADING (P) LTD
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October 12, 2007 |
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COMMISSIONER SOLAPUR MUNICIPAL CORPORATION Vs. LATA DASHRATH DHERE
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July 16, 2007 |
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COMMR OF C E & CUS , AURANGABAD Vs. SWASTIK AUTO PRODUCTS
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April 3, 2007 |
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COMMR OF C EX & CUS Vs. RISHI STEELS & ALLOYS PVT LTD
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July 25, 2007 |
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COMMR OF C EX & CUS , A BAD Vs. TILAKNAGAR INDUSTRIES LTD
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April 9, 2007 |
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COMMR OF C EX & CUS , AURANGABAD Vs. CONCEPT PHARMACEUTICALS LTD
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July 17, 2007 |
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COMMR OF C EX & CUS , AURANGABAD Vs. RISHI STEELS & ALLOYS PVT LTD
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August 14, 2007 |
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COMMR OF C EX , THANE-I Vs. HINDUSTAN COCO COLA BEVERAGES PVT LTD
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March 21, 2007 |
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COMMR OF CENTRAL EXCISE Vs. INDIAN PETROCHEMICALS CORPN LTD
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August 17, 2007 |
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COMMR OF CUSTOMS & CENTRAL EXCISE Vs. SILVER STREAK WELDING PRODUCTS INDIA PVT LTD
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September 20, 2007 |
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COMMR. OF C. EX. AND CUS. Vs. SHREE BILIMORA MODH GANCHI SAMASTA PANCHA
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July 26, 2007 |
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COMMR. OF C. EX. AND CUSTOMS Vs. D.R. GADE
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July 26, 2007 |
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COMMUNIDADE OF CACODA Vs. VISHNU BHIKARO SAWANT
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November 22, 2007 |
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COMMUNIDADE OF PILERNE Vs. STATE OF GOA
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June 21, 2007 |
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COMPETENT AUTOMOBILES CO. LTD. Vs. PANCHAYAT OF CONDOLIM AND OTHERS
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March 13, 2007 |
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CONCEICAO ANDRADE Vs. RAJESH NAIK
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July 5, 2007 |
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CONNECTWELL INDUSTRIES PVT LTD Vs. UNION OF INDIA
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August 21, 2007 |
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CONSUMER GUIDANCE SOCIETY OF INDIA Vs. UNION OF INDIA
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July 19, 2007 |
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CONTESTS2WIN COM INDIA PRIVATE LIMITED Vs. CELL CAST INTERACTIVE INDIA PRIVATE LIMITED
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April 18, 2007 |
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CONWOOD PRE-FAB PVT LTD Vs. UNION OF INDIA
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October 18, 2007 |
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COSMOS CO OPERATIVE BANK LTD Vs. ARTH HOUSING DEVELOPMENT PVT LTD
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February 26, 2007 |
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COSMOS FOUNDATION Vs. MCGB
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November 26, 2007 |
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COURT ON ITS OWN MOTION Vs. BHALKYA AMBRUSHI KALE
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June 20, 2007 |
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CRECENT CATALYSTS AND CHEMICALS Vs. VITHAL SHANKAR BHOIR
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January 24, 2007 |
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CRICKET CLUB OF INDIA BOMBAY Vs. D R SHYAM
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April 18, 2007 |
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CROMPTON GREAVES LTD Vs. AMARJIT KAUR SADHUSINGH SARNA
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February 21, 2007 |
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CROWN MARITIME CO I LTD Vs. BARGE SALINA II
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September 24, 2007 |
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CUSTODIO FERNANDES DECEASED BY LRS Vs. SAVLO FONDU GAONKAR DECEASED BY LRS
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April 12, 2007 |
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CWT Vs. D S SETH
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December 12, 2007 |
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D D SHAH AND CO Vs. VAJIDALI T KADRI
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March 2, 2007 |
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DADA BHAGWAN SHINDE Vs. TULSABAI NARAYAN SHINDE
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December 11, 2007 |
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DADA TUKARAM MANE Vs. STATE OF MAHARASHTRA
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February 5, 2007 |
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DADA TUKARAM MANE Vs. STATE OF MAHARASHTRA
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July 5, 2007 |
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DADARAO NAGORAO MESHRAM Vs. STATE OF MAHARASHTRA
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January 16, 2007 |
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DADASAHEB ARJUN GULVE Vs. STATE OF MAHARASHTRA
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December 20, 2007 |
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DADASAHEB KISAN JAGDALE Vs. PRINCIPAL NMV HIGH SCHOOL
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October 19, 2007 |
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DADU GENU MORE Vs. STATE OF MAHARASHTRA
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January 17, 2007 |
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DAGDOBA TRYMBAK MULEY Vs. MAINABAI HARCHAND RAJPUT
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January 10, 2007 |
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DAINAJI POCHIRAM KASBE Vs. STATE OF MAHARASHTRA
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December 3, 2007 |
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DAISY ANGUS Vs. UNION OF INDIA
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April 5, 2007 |
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DAMAN PARMANAND TEMBHURNIKAR Vs. UNION BANK OF INDIA
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March 30, 2007 |
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DAMAYANTI RAMJI KHANDAIT Vs. NAVODAYA EDUCATION SOCIETY MAHAGAON
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December 5, 2007 |
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DAMODAR GULABRAI BELANI Vs. S C PRASAD
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October 18, 2007 |
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DAMODAR GULABRAI BELANI Vs. APPROPRIATE AUTHORITY
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October 18, 2007 |
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DAMODAR S O JAGANNATH LOKHANDE Vs. CENTRAL BUREAU OF INVESTIGATION
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March 13, 2007 |
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DAMODAR S PRABHU Vs. B H SAYED
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August 14, 2007 |
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DARAKSHAN S A SHAIKH Vs. STATE OF MAHARASHTRA
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September 20, 2007 |
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DARSHAN AUTOMOBILES THROUGH ITS PARTNER Vs. INDIAN OIL CORPORATION LIMITED
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April 20, 2007 |
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DATABHAU ANNASAHEB PATHRIKAR Vs. STATE OF MAHARASHTRA
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February 6, 2007 |
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DATTA DEVASTHAN TRUST Vs. MILIND GOVIND KSHIRSAGAR
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February 28, 2007 |
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DATTA KISAN MORE Vs. STATE OF MAHARASHTRA
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February 7, 2007 |
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DATTAR PARULEKAR Vs. DEPUTY DIRECTOR OF EDUCATION MUMBAI
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April 19, 2007 |
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DATTATRAY KASHINATH PATIL Vs. STATE OF MAHHARASHTRA
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September 7, 2007 |
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DATTATRAY SADASHIV DAMLE Vs. VINAYAK RAMKRISHNA VAIDYA
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October 18, 2007 |
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DATTATRAYA G WANKAR Vs. STATE OF MAHARASHTRA
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October 11, 2007 |
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DATTATRAYA RAGHUNATH JOG Vs. RADHABAI LAXMANRAO GHATE
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January 29, 2007 |
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DATTATRAYE S/O RAMCHANDRA DEO Vs. UNION OF INDIA
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November 1, 2007 |
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DAYANAND B NAYAK Vs. STATE OF MAHARASHTRA
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August 9, 2007 |
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DAYANAND CHANGDEO ZENDE Vs. STATE OF MAHARASHTRA
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July 9, 2007 |
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DCM DAEWOO MOTORS LTD Vs. OFFICIAL LIQUIDATOR HIGH COURT BOMBAY
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March 29, 2007 |
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DECCAN MERCHANT CO OP BANK LTD Vs. AVDHOOT MARUTIRAO RANE
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September 17, 2007 |
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DEEPA SHAILESH MEHTA Vs. SHAILESH SHANTILAL MEHTA
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August 2, 2007 |
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DEEPA SHAILESH MEHTA Vs. SHAILESH SHANTILAL MEHTA
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November 26, 2007 |
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DEEPAK DAGDUBA THORAT Vs. STATE OF MAHARASHTRA
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December 12, 2007 |
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DEEPAK DAYARAM PENDAM Vs. NAGPUR MUNICIPAL CORPORATION
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July 10, 2007 |
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DEEPAK GOPALDAS BAJAJ Vs. STATE OF MAHARASHTRA
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June 11, 2007 |
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DEEPAK MOHANI MOHAN RAI Vs. JAINABAI MAHADEO WAGHARE
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July 10, 2007 |
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DEEPAK PANDITRAO Vs. STATE OF MAHARASHTRA
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December 19, 2007 |
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DEEPAK PANDURANG UPARE Vs. STATE OF MAHARASHTRA
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October 25, 2007 |
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DEEPAK PARSHURAM SHINDE Vs. STATE OF MAHARASHTRA
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January 16, 2007 |
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DEEPAK REVACHAND TALREJA Vs. STATE OF MAHARASHTRA
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August 8, 2007 |
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DEEPAK SHAKARLAL JAISWAL Vs. STATE OF MAHARAST
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August 20, 2007 |
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DEEPAK SHARMA Vs. STATE OF GOA
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January 18, 2007 |
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DEEPAK SHRIRAM KALE Vs. STATE OF MAHARASHTRA
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July 18, 2007 |
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DEEPALI GUNDU SURWASE Vs. KRANTI JUNIOR ADYAPAK MAHAVIDYALAYA
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March 21, 2007 |
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DEFENCE PROJECT SEWAKANCHI SAHAKARI PAT SANSTHA LIMITED Vs. DIVISIONAL JOINT REGISTRAR COOPERATIVE SOCIETIES
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July 17, 2007 |
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DELTA DISTILLERIES LIMITED Vs. SHAW WALLACE AND COMPANY LTD
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November 27, 2007 |
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DELUXE PETROCHEM PVT LTD Vs. COMMISSIONER OF CUSTOMS
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August 2, 2007 |
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DEOCHAND SHANKAR BHAJANKAR Vs. DIVISIONAL COMMISSIONER NAGPUR
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August 21, 2007 |
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DEORAO GANPATRAO UMREDKAR Vs. STATE OF MAHARASHTRA
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July 6, 2007 |
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DEPARTMENT OF TELECOMMUNICATION NANDED Vs. DEELIP HARI MOGLE
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August 28, 2007 |
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DEPUTY DIRECTOR OF EDUCATION Vs. RAMBHAU S/O SUKHDAS TANDEKAR
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November 2, 2007 |
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DEPUTY DIRECTOR SOCIAL FORESTRY DIVISION AMRAVATI Vs. CHANDRAKALA GOPALRAO UKHALKAR
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April 3, 2007 |
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DEPUTY DIRECTOR, SOCIAL FORESTRY DIVISION, AMRAVATI Vs. CHANDRAKALA
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March 21, 2007 |
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DEVELOPMENT CORPORATION OF KONKAN LTD Vs. JAIPRAKASH UDAYBEER SINGH
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August 22, 2007 |
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DEVENDRA MANIRAM RAHANGDALE Vs. GENERAL INSURANCE CORPORATION OF INDIA
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June 22, 2007 |
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DEVENDRA PRASAD SHRMA Vs. UNION OF INDIA
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August 2, 2007 |
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DEVENDRAKUMAR HARKHANATH GOUND Vs. STATE OF MAHARASHTRA
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July 27, 2007 |
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DEVIDAS RAGHO GANPAT PECHE Vs. RAGHO S O MAROTI PECHE
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January 10, 2007 |
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DHANANJAY ALIAS DHANRAJ DHANYA Vs. STATE OF MAHARASHTRA
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February 6, 2007 |
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DHANANJAY NAMDEO KHARADE Vs. STATE OF MAHARASHTRA
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August 14, 2007 |
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DHANANJAY SAWANT Vs. VILAS SHRIPATI KESARKAR
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September 14, 2007 |
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DHANSUKH K SETHIA Vs. RAJENDRA CAPITAL SERVICES LTD
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September 3, 2007 |
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DHANVIDYA A. DALAL Vs. COMMISSIONER OF INCOME TAX
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August 1, 2007 |
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DHARAMSINGH SARDAESINGH CHABADA Vs. PRITAMSINGH SARDARSINGH CHABADA
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April 18, 2007 |
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DHARMENDRA Vs. SANJAY RAMCHNDRA DHUMAL
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June 19, 2007 |
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DHARMESH BHANABHAI Vs. TOP SYRINGE MANUFACTURING CO
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July 13, 2007 |
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DHIRAJLAL CHHOTALAL PAREKH Vs. APPROPRIATE AUTHORITY
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June 5, 2007 |
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DHONDIRAM BHIMRAO SHELKE Vs. STATE OF MAHARASHTRA
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March 15, 2007 |
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DHONDIRAM S/O NAMDEO GAVADE Vs. STATE OF MAHARASHTRA
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February 26, 2007 |
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DHRUBA KUMAR CHANGKAKOTI Vs. TRAVEL CORPORATION OF NDIA LTD
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August 4, 2007 |
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DHULE GRAMIN VIKAS BHAJIPALA
PHAL PHALAWAL VA PHULE KHAREDI
VIKRI SAHAKARI SANSTHA LIMITED Vs. STATE OF MAHARASHTRA
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August 30, 2007 |
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DHULE GRAMIN VIKAS BHAJIPALA Vs. STATE OF MAHARASHTRA
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August 20, 2007 |
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DHULE GRAMIN VIKAS BHAJIPALA PHAL PHALAWAL Vs. PHULE KHAREDI VIKRI SHAKARI SANSTHA LTD
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August 20, 2007 |
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DIAMOND SERVICES INTERNATIONAL (P) LTD Vs. UNION OF INDIA
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December 12, 2007 |
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DIGAMBAR NARAYAN DESAI Vs. REGISTRAR OF CO-OPERATIVE SOCIETIES
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July 27, 2007 |
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DIL BAHADUR Vs. STATE OF GOA
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December 7, 2007 |
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DILEEP MAHADEV GAUNS Vs. PRADEEP VAIKUNT KAMAT
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February 22, 2007 |
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DILIP ANANT MEHER Vs. JAYAMALA DILIP MEHER
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April 4, 2007 |
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DILIP BALASO KHILARE Vs. STATE OF MAHARASHTRA
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April 10, 2007 |
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DILIP KUMAR GHEWARCHAND MOHTA Vs. STATE OF MAHARASHTRA
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June 20, 2007 |
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DILIP MADHUKARRAO NAGPURE Vs. STATE OF MAHARASHTRA
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February 15, 2007 |
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DILIP MOUJERAM GAWARE Vs. STATE OF MAHARASHTRA
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March 30, 2007 |
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DILIP PANDURANG KADAM Vs. STATE OF MAHARASHTRA
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March 29, 2007 |
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DILSHAD BEGAUM AHMADKHAN PATHAN Vs. AHMADKHAN HANIFKHAN PATHAN
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January 15, 2007 |
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DILSHAD BEGAUM AHMADKHAN PATHAN Vs. AHMADKHAN HANIFKHAN PATHAN
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January 17, 2007 |
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DINESH Vs. STATE OF MAHARASHTRA
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September 26, 2007 |
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DINESH DEU GAWADE Vs. CAPRIHANS INDIA LTD
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September 7, 2007 |
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DINESH INTERNATIONAL LTD Vs. UNION OF INDIA AND ORS
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August 31, 2007 |
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DINESH MAHADEV BHONDVE Vs. STATE OF MAHARASHTRA
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April 9, 2007 |
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DINESH S/O NILKANTH UMREDKAR Vs. STATE OF MAHARASHTRA
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September 28, 2007 |
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DINESH SHAH Vs. RAVI SHARMA
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February 2, 2007 |
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DINESH SHRIRAM MATE Vs. RAJU MADHUKAR DHOLE
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June 19, 2007 |
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DINESHKUMAR JIVANLAL JOBANPUTRA Vs. ADDITIONAL COLLECTOR
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January 16, 2007 |
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DINIZ C T DE MELO Vs. DIRECTOR OF MUNICIPAL ADMINISTRATION
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April 2, 2007 |
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DINKAR PRABHAKARIINDE Vs. COLLECTOR OF -SPUR
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July 26, 2007 |
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DIPESH AMBARAM MESURIA Vs. STATE OF MAHARASHTRA
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November 15, 2007 |
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DIRECTOR GENERAL DEFENCE ESTATES (ACQ -II) Vs. DY COLLECTOR AND LAO , COLLECTORATE (NORTH)
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July 13, 2007 |
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DIRECTOR OF ENFORCEMENT Vs. CENTRAL PROVINCES MANGANESE
ORE COMPANY LIMITED
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November 20, 2007 |
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DIRK INDIA PVT LTD Vs. MAHAGENCO
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March 8, 2007 |
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DIVISIONAL CONTROLLER Vs. RAMDAS GULAB
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March 8, 2007 |
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DIVISIONAL CONTROLLER Vs. MIRZA ARSHAD MAZAHAR BAIG
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November 23, 2007 |
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DIVISIONAL CONTROLLER Vs. ANWAR HAMID
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February 6, 2007 |
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DIVISIONAL CONTROLLER MAHARASHTRA STATE ROAD TRANSPORT CORPORATION Vs. ABDUL AZIZ SK MOHD
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July 18, 2007 |
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DNYANESH ANANDRAO GABHANE Vs. STATE OF MAHARASHTRA
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July 26, 2007 |
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DNYANESHWAR MUKINDA LAD Vs. STATE OF MAHARASHTRA
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June 12, 2007 |
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DNYANESHWAR SAKHARAM BHOIR Vs. STATE OF MAHARASHTRA
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February 12, 2007 |
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DNYANESHWAR SAMAJ PRABODHAN SANSTHA Vs. PRESIDING OFFICER SCHOOL TRIBUNAL
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August 22, 2007 |
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DNYANESHWAR SAMAJ PRABODHAN SASNTHA Vs. PRESIDING OFFICER
SCHOOL TRIBUNAL
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August 4, 2007 |
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DNYANESHWAR SAMAJ PRABODHAN SASNTHA AND ORS Vs. PRESIDING OFFICER SCHOOL TRIBUNAL, AMRAVATI DIVISION
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August 1, 2007 |
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DNYANESHWAR SITARAM WAGH Vs. MANAGING DIRECTOR SHREE SOMESHWAR SAHAKARI SAKHAR KARKHANA LTD
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December 11, 2007 |
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DNYANESHWAR SUDAMA BHAGAT Vs. STATE OF MAHARASHTRA
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July 2, 2007 |
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DNYANESHWAR YASHWANT LOKHANDE Vs. STATE OF MAHARASHTRA
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March 2, 2007 |
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DNYANOPASAK SHIKSHAN PRASARAK SANSTH Vs. KU REKHA VISHWANATH INGOLE
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December 18, 2007 |
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DODDAMARG SAHAKARI KAJU AND MADYARK KARKHANA MARYADIT & ANR Vs. MAHALAXMI DEVELOPERS & ANR
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September 12, 2007 |
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DOMAJI MAROTRAO UBALE Vs. MAHARASHTRA STATE ROAD TRANSPORT CORPORATION
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July 4, 2007 |
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DOMBIVLI UROLOGY CENTRE Vs. RUPEE COOPERATIVE BANK LTD
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November 27, 2007 |
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DOMINGOS BARRETTO Vs. SENIOR TOWN PLANNER
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April 30, 2007 |
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DOMINGOS BARRETTO Vs. MARGAO MUNICIPAL COUNCIL
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April 30, 2007 |
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DOMINIC FERNADES Vs. VOLTAS LTD
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May 3, 2007 |
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DOMNIC ALEX FERNANDES Vs. UNION OF INDIA
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July 11, 2007 |
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DOMNIC SAVIO NAZARETH Vs. STATE OF GOA
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November 20, 2007 |
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DONYI POLO PETROCHEMICALS LTD Vs. LEE AND MUIRHEAD LIMITED
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February 12, 2007 |
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DOWELL LEASING AND FINANCE Vs. RADHESHYAM B KHANDELWAL
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July 23, 2007 |
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DROPADABAI Vs. STATE OF MAHARASHTRA
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April 25, 2007 |
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DROPADI SHANTARAM HARMALKAR Vs. PANDURANG ANANT USKAIKAR
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August 3, 2007 |
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DSL ENTERPRISES PVT LTD Vs. BANK OF INDIA
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July 10, 2007 |
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DURGA NARENDRA KHANDELWAL Vs. REGIONAL MANAGER INDIAN OIL CORPORATION LTD
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October 9, 2007 |
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DWARKADAS HIRALAL LAHOTI Vs. KAZI MUBAROZUDDIN
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January 25, 2007 |
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E.D.C. LIMITED Vs. UNION OF INDIA
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December 7, 2007 |
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ECHJAY INDUSTRIES PRIVATE LIMITED Vs. ECHJAY FORGINGS PRIVATE LIMITED
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October 16, 2007 |
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EHSAN UL HAQUE A NADVI Vs. STATE OF MAHARASHTRA
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June 6, 2007 |
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EKNATH RAMCHANDRA LANDE Vs. WESTERN COALFIELDS LIMITED
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December 6, 2007 |
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EKNATH VITTHAL WAKLE Vs. STATE OF MAHARASHTRA
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September 5, 2007 |
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ELDER PHARMACEUTICALS LTD Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI
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February 6, 2007 |
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ELMANO MENINNO DIAS Vs. ARCHBISHOP
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February 28, 2007 |
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ELPRO INTERNATIONAL LTD. Vs. STATE
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June 22, 2007 |
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EMPIRE INDUSTRIES LIMITED Vs. CHIEF CONTROLLING REVENUE AUTHORITY
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April 11, 2007 |
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EMPLOYEES STATE INSURANCE CORPORATION Vs. NEW MAKER CHAMBERS
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November 2, 2007 |
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EMPLOYEES STATE INSURANCE CORPORATION Vs. SANDHYA CAFE, DOURADO BUILDING
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February 21, 2007 |
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EMPLOYEES STATE INSURANCE CORPORATION Vs. MITTAL COURT PREMISES CO-OPERATIVE
SOCIETY LTD
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November 2, 2007 |
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EMPLOYEES STATE INSURANCE CORPORATION Vs. ADINATH SAHAKARI GRIH RACHNA
SANSTHA MARYADIT
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November 2, 2007 |
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EMPLOYEES STATE INSURANCE CORPORATION, THROUGH ITS DEPUTY REGIONAL DIRECTOR PANAJI GOA Vs. K T SOMARAJAN TISWADI GOA
|
April 12, 2007 |
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ENCORE ELECTRONICS LTD Vs. ANCHOR ELECTRONICS AND ELECTRICALS PVT LTD
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February 22, 2007 |
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ERACH BOMAN KHAVAR Vs. TUKARAM SRIDHAR BHAT
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March 5, 2007 |
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ERIC MENEZES Vs. EXCISE INSPECTOR, IN-CHARGE COLFAX LABORATORIES (INDIA)
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August 14, 2007 |
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ESTEAM SERVICES Vs. UNION OF INDIA (UOI)
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September 13, 2007 |
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EUPHARMA KAMGAR SANGH Vs. EUPHARMA LABORATORIES LTD
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April 19, 2007 |
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EXECUTIVE ENGINEER Vs. W R RAHANGADALE
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August 13, 2007 |
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EXECUTIVE ENGINEER JALGAON MEDICUM PROJEST DIVISION Vs. DY REGISTRAR ESST AND TAXING OFFICER
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March 13, 2007 |
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EXECUTIVE ENGINEER MED PROJ DVN NAGPUR Vs. MEMBER INDUSTRIAL COURT NAGPUR
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October 29, 2007 |
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EXPORT INSPECTION COUNCIL OF INDIA Vs. MADHUKAR ARUN SAPKALE
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April 12, 2007 |
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EXPOSURE INSURANCE SERVICES LTD Vs. LARSEN AND TOUBRO LTD
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July 19, 2007 |
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EXPOSURE INSURANCE SERVICES LTD. Vs. LARSEN AND TOUBRO LTD.
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March 21, 2007 |
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FAIRVIEW CO OPERATIVE HOUSING SOCIETY LTD Vs. SAVINDER S REKHI
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December 19, 2007 |
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FANCY CORPORATION LIMITED Vs. GIRDHARI MANGRU YADAV
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March 29, 2007 |
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FARDEEN FEROZ KHAN Vs. UNION OF INDIA
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February 8, 2007 |
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FARHANA BANU MOHAMED AYUB Vs. JADEED ANJUMAN E TALEEM
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October 18, 2007 |
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FARID ABDUL LATIF NOORANI Vs. STATE OF MAHARASHTRA
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June 4, 2007 |
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FARIDA USMAN KOHIR Vs. PRESIDENT/SECRETARY ANJUMAN E TABLIGHUL
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September 13, 2007 |
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FARLY VAZ Vs. PRESIDING OFFICER AND ANR.
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January 12, 2007 |
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FARUKA BEGUM SAMDALI KHAN Vs. DNYANESHWAR UTTAMRAO PATIL
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April 20, 2007 |
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FAWIA MENEZES MESQUITA Vs. STATE OF GOA
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March 14, 2007 |
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FDC LIMITED Vs. ONYX LABORATORIES
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August 2, 2007 |
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FENCY CORPORATIOM LIMITED Vs. JANKALYAN SAHAKARI BANK LIMITED
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February 28, 2007 |
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FIRDOUS AHMED Vs. UNION OF INDIA
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August 7, 2007 |
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FIROZ A MOIYADI Vs. MARUTI DIAMONDS GOLD JWLLERS
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March 28, 2007 |
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FIROZ HASSANALI RUPANI Vs. INTELIGENCE OFFICER NARCOTICS CONTROL BUREAU
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April 2, 2007 |
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FIRST CUSTODIAN FUND INDIA LIMITED Vs. NEDUNGADI BANK LIMITED
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June 25, 2007 |
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FOOD CORPORATION OF INDIA EMPLOYEES ASSOCIATION Vs. FOOD CORPORATION OF INDIA
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April 19, 2007 |
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FOOD CORPORATION OF INDIA EMPLOYEES ASSOCIATION WEST ZONE Vs. FOOD CORPORATION OF INDIA
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April 10, 2007 |
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FORTRESS FINANCIAL SERVICES LTD Vs. S AND S INDUSTRIES AND ENTERPRISES
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April 21, 2007 |
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FOUNTAIN HEAD DEVELOPERS Vs. MARIA ARCANGELA SEQUEIRA
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April 12, 2007 |
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FOUNTAIN HEAD DEVELOPERS Vs. MARIA ARCANGELA SEQUEIRA
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March 12, 2007 |
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FRANCIS XAVIER SALEMAO Vs. STATE OF MAHARASHTRA
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February 15, 2007 |
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FRANCO-INDIAN PHARMACEUTICALS
PVT LTD Vs. FRANCO-INDIAN WORKERS UNION
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November 27, 2007 |
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FRANCO-INDIAN PHARMACEUTICALS PVT LTD Vs. FRANCO INDIAN WORKERS UNION
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October 30, 2007 |
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FREDY FERNANDES Vs. STATE OF MAHARASHTRA
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October 12, 2007 |
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FULCHAND ALIAS FULYA Vs. STATE OF MAHARASHTRA
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September 27, 2007 |
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FULCHAND ALIAS FULYA, TUKARAM DOYE Vs. STATE OF MAHARASHTRA
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July 27, 2007 |
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FULCHAND BABURAO GEDAM Vs. LOKMAT
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September 11, 2007 |
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G S RATHORE Vs. UNION OF INDIA
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June 21, 2007 |
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GABBAR ALIAS AMJADKHAN NASIMKHAN QURESHI Vs. STATE OF MAHARASHTRA
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August 28, 2007 |
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GAFOORSHAH KADARSHAH FAKIR Vs. RAMRAO JAIRAM SHAHANE
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August 23, 2007 |
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GAJANAN Vs. STATE OF MAHARASHTRA
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June 27, 2007 |
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GAJANAN GANGARAM NEMANE Vs. STATE OF MAHARASHTRA
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July 9, 2007 |
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GAJANAN SAKARAM TALEIGAONKAR Vs. RAGHURAI TAMBA
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March 7, 2007 |
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GAJENDRA PURUSHOTTAM KALANGUTKAR Vs. ANAND LINGAPPA MURGODI
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April 26, 2007 |
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GAJENDRANATH R. USGAONKAR Vs. UNION OF INDIA AND ORS.
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March 6, 2007 |
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GAJU ALIAS GAJANAN Vs. STATE OF MAHARASHTRA
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September 27, 2007 |
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GANESH BENZOPLAST LTD Vs. SAF YEAST COMPANY LTD
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April 5, 2007 |
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GANESH GODRUJI UNIKEY Vs. STATE OF MAHARASHTRA
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August 21, 2007 |
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GANESH KASHIRAM LAKADE Vs. CHAIRMAN CUM MANAGING DIRECTOR
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February 6, 2007 |
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GANESH MAHADEORAO THAWRE Vs. CENTRAL HINDU MILITARY EDUCATION SOCIETY
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July 26, 2007 |
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GANESH RAGHUNATH DHADPHALE Vs. DEPUTY CHARITY COMMISSIONER
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August 30, 2007 |
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GANESH S/O LAXMANRAO JAWARKAR Vs. STATE OF MAHARASHTRA
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November 1, 2007 |
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GANESH TRADING COMPANY Vs. GOVERNMENT OF MAHARASHTRA
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March 1, 2007 |
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GANGADHAR KASHINATH PATWARI Vs. SUNANADA NILKANTHRAO BADGIRE
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March 28, 2007 |
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GANGADHAR S/O. BAPUNYA PAWAR Vs. STATE OF MAHARASHTRA
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April 19, 2007 |
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GANGARAM PUNJAJI KALE (DEAD) Vs. STATE OF MAHARASHTRA
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December 10, 2007 |
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GANGARAM SAKHARAM DHURI Vs. GANGUBAI RAGHUNATH AYARE
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February 21, 2007 |
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GANGUBAI LAXMAN BANSODE Vs. STATE OF MAHARASHTRA
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August 28, 2007 |
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GANPAT ALIAS BAJIRAO GULAB JADHAV Vs. STATE OF MAHARASHTRA
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January 17, 2007 |
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GANPAT K SANADE Vs. MANAGING DIRECTOR NASIK SAHAKARI SAKHAR KARKHANA LTD
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July 24, 2007 |
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GANPAT MAROTI ALIAS SANDHU LOHAKARE Vs. SANGHAMITRA GANPAT LOHAKARE
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July 19, 2007 |
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GARWARE WALL ROPES LTD Vs. A I CHOPRA
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December 19, 2007 |
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GE CONTRYWIDE CONSUMER FINANCIAL SERVICE LTD Vs. GANESH JAGANNATH THANEKAR
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March 14, 2007 |
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GEETA SHRIDHAR GADRE Vs. BRAHMAN SHIKSHAN MANDAL
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April 27, 2007 |
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GEETANJALI SAREE EMPORIUM Vs. VIJAYKUMAR LAXMAN VAIDHYA
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October 30, 2007 |
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GENERAL INSTRUMENTS COMPANY Vs. UNION OF INDIA
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November 20, 2007 |
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GENERAL MANAGER PUNE ZILLA MADHYAWARTI SAH BANK LTD Vs. G T BHANUSGARE
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August 1, 2007 |
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GENERAL MANAGER, DEPARTMENT OF TELECOMMUNICATION, GOA DISTRICT, PANAJI-GOA Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE GOA
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April 9, 2007 |
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GENERAL MANAGER, TELECOM DEPARTMENT Vs. ASHOK DATTATRAYA KULKARNI
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September 14, 2007 |
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GEORGE THOMAS THAKKEYIL Vs. SCI TECH CENTRE
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March 15, 2007 |
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GEORGINA F DO FIGUIREDO Vs. STATE OF GOA
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August 22, 2007 |
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GETUNGA SHAIKH ABDUL KADAR Vs. ALCINA PACHECO FIGUEIREDO
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February 23, 2007 |
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GHAI CONSTRUCTION Vs. STATE OF MAHARASHTRA
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April 30, 2007 |
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GHANSHYAM CHANDUMAL HARWANI Vs. STATE OF MAHARASHTRA
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June 8, 2007 |
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GHANSHYAMDAS MADANLAL CHAUDHARY Vs. CHIKHALI URBAN COOP BANK LTD
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January 10, 2007 |
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GHATGE PATIL TRANSPORT LTD Vs. STATE OF MAHARASHTRA
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November 29, 2007 |
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GIRDHARI SOHANLAL AGRAWAL Vs. STATE OF MAHARASHTRA
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July 23, 2007 |
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GIRIJA PANDEY Vs. SURYA EDUCATIONAL SOCIETY
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September 27, 2007 |
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GIRILAL AND COMPANY Vs. S.L. MEENA
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December 12, 2007 |
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GIRISH PUJARI Vs. STATE OF MAHARASHTRA
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September 28, 2007 |
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GIRISH RAGHUNATH MEHTA Vs. INSPECTOR OF CUSTOMS NCCP CUSTOMS
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September 12, 2007 |
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GITESH PIPES PRIVATE LIMITED Vs. STATE OF MAHARASHTRA
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August 30, 2007 |
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GLOBAL AVIATION SERVICES PVT LTD Vs. MALAYSIA AIRLINES SYSTEM BERHAD
|
September 20, 2007 |
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GLOBAL AVIATION SERVICES PVT LTD Vs. MALAYSIAN AIRLINE SYSTEM
|
June 12, 2007 |
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GLOMAN LABEL MANUFACTURING CO. Vs. UNION OF INDIA (UOI)
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September 28, 2007 |
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GOA DAMAN AND DIU INDUSTRIAL DEVELOPMENT CORPORATION EMPLOYEE S UNION Vs. STATE OF GOA
|
November 21, 2007 |
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GOA FRUITS SPECIALITIES LTD Vs. UNION OF INDIA
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March 28, 2007 |
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GOA HOUSING BOARD Vs. ATTORNEY OF COMMUNIDADE OF MAPUSA
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November 21, 2007 |
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GOA HOUSING BOARD Vs. FRANCISCO C J A PINTO SOUZA
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November 21, 2007 |
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GOA STATE CO-OPERATIVE BANK LTD Vs. DULU K KERKAR PROP PRASAD KRUPA TRANSPORT
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March 23, 2007 |
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GODAVARI POLYMER Vs. UNION OF INDIA
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April 27, 2007 |
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GODAWARI MARATHWADA IRRIGATION DEVELOPMENT CORPORATION Vs. MOHANLAL RAMLAL MUTHA
|
January 31, 2007 |
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GODREJ AGROVET LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
January 8, 2007 |
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GODREJ AND BOYCE MANUFACTURING COMPANY LIMITED Vs. SUHAS HARI BHALERAO
|
February 22, 2007 |
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GOENKARANCHO EKVOT Vs. UNION OF INDIA
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June 21, 2007 |
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GOKUL KEVAL MALICH Vs. STATE OF MAHARASHTRA
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December 13, 2007 |
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GOKULDAS RAMA GAUDE Vs. V G QUENIUM
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February 15, 2007 |
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GOMANTAK MAZDOOR SANGH Vs. STATE OF GOA THROUGH THE CHIEF SECRETARY
|
March 28, 2007 |
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GOPAL Vs. MUNICIPAL COUNCIL, WASHIM
|
December 10, 2007 |
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GOPAL L RAHEJA Vs. VIJAY B RAHEJA
|
April 25, 2007 |
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GOPAL RAMCHANDRA ABEWAL Vs. STATE OF MAHARASHTRA
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November 30, 2007 |
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GOPAL SAKARU BINJEWAR Vs. STATE OF MAHARASHTRA
|
September 7, 2007 |
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GOPALDAS ISHWARDAS AGRAWAL Vs. SHABBIR AHMAD PYAR MOHAMOD
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February 21, 2007 |
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GOPALRAO AMBADASRAO BORIKAR Vs. STATE OF MAHARASHTRA
|
April 2, 2007 |
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GOPIKRISHNA BHASKAR DHAWADE Vs. STATE OF MAHARASHTRA
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June 22, 2007 |
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GOVARDHANDAS ODHAVJI DHAKAN Vs. S K LAUL
|
September 24, 2007 |
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GOVARDHANDAS ODHAVJI DHAKAN Vs. APPROPRIATE AUTHORITY
|
September 24, 2007 |
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GOVIND Vs. STATE OF MAHARASHTRA
|
July 23, 2007 |
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GOVIND BHAI DAYAL MANGE Vs. VIJAYKUMAR BALKISHAN AGARWAL
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June 28, 2007 |
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GOWARDHAN DAS Vs. STATE OF MAHARASHTRA
|
July 3, 2007 |
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GOWARDHAN DAS Vs. STATE OF MAHARASHTRA
|
July 7, 2007 |
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GRAM PANCHAYAT Vs. ANANDA BASWANT KOKANE
|
November 22, 2007 |
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GRAM PANCHAYAT BAMNI Vs. STATE OF MAHARASHTRA
|
October 24, 2007 |
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GREAT NET INDUSTRY Vs. A M PRACHAK
|
December 11, 2007 |
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GREATER BOMBAY CO OP BANK Vs. SATGURU CONSTRUCTION
|
January 29, 2007 |
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GROUP GRAM PANCHAYAT Vs. STATE OF MAHARASHTRA
|
October 24, 2007 |
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GUJARAT SIDHEE CEMENT LTD. Vs. RAINBOW CORPORATION LTD.
|
August 31, 2007 |
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GULAB KRISHNARAO GUNJAL Vs. STATE OF MAHARASHTRA
|
November 19, 2007 |
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GULAB RAMESHNATH KHOTE Vs. STATE OF MAHARASHTRA
|
November 27, 2007 |
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GULABCHAND MOTILAL RATHI Vs. NATIONAL TEXTILE CORPORATION
|
February 23, 2007 |
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GULABCHAND MOTILAL RATHI Vs. NATIONAL TEXTILE CORPORATION
|
February 9, 2007 |
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GULAM JAFARKHAN GULAM
HASANKHAN Vs. CHARITY COMMISSIONER
|
November 19, 2007 |
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GULF AIR Vs. CANARA BANK
|
December 20, 2007 |
|
GULF GOANS HOTELS COMPANY LTD Vs. COMMISSIONER OF INCOME TAX
|
July 16, 2007 |
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GUNWANTA GAJANAN KHANDEKAR Vs. SUB DIVISIONAL MAGISTRATE
|
August 20, 2007 |
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GURU MAYAWAN RAGHUL Vs. STATE OF MAHARASHTRA
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November 2, 2007 |
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GURU NANAK EDUCATIONAL SOCIETY Vs. STATE OF MAHARASHTRA
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August 31, 2007 |
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GURU SWARUP SRIVASTAVA Vs. DIRECTORATE OF ENFORCEMENT MITTAL CHAMBERS
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October 2, 2007 |
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GWALDAS SHIVKISANJI LAKHOTIA Vs. BAPURAO ARJUNJI BANDABUCHE
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March 13, 2007 |
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H R B H SIDDIQUI Vs. BRIHAN MUMBAI ELECTRIC SUPPLY AND TRANSPORT UNDERTAKING
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January 19, 2007 |
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HAJI MUNIR AHMED MANSOORI Vs. STATE OF MAHARASHTRA
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October 9, 2007 |
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HAJI N ABDULLA Vs. INCOME TAX SETTLEMENT COMMISSION
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October 8, 2007 |
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HALIMABIBI Vs. SPECIAL LAND ACQUISITION OFFICER
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August 10, 2007 |
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HAMID RAHIM KHATIK Vs. STATE OF MAHARASHTRA
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February 2, 2007 |
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HAMID SH DAWOOD KAGADI Vs. COMMISSIONER OF SALES TAX
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July 19, 2007 |
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HANIL ERA TEXTILES LTD Vs. NAMDEO MUKUND DEOGHARE
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June 15, 2007 |
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HANMANTU GANGARAM BADAWAT Vs. STATE OF MAHARASHTRA
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September 26, 2007 |
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HANUMANDAS VALLABHDAS AND SON Vs. PITAMBAR BHATU CHAUDHARY
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March 20, 2007 |
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HANUMANT R NAIK Vs. AJIT HARMALKAR
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November 29, 2007 |
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HANUSINGH HARSINGH CHAVAN Vs. AMNAJI BHAURAO WADJE
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July 19, 2007 |
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HANUSINGH S/O HARSINGH CHAVAN Vs. VIJAY S/O DIGAMBAR CHOUDHARY
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July 19, 2007 |
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HARESH MOTIRAM ASWANI Vs. RETURNING OFFICER
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October 11, 2007 |
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HARI AGENCIES Vs. R S NAVALE
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October 8, 2007 |
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HARIBHA BABU BABAR Vs. APPASAHEB DADU NAGARGOJE
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February 22, 2007 |
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HARIBHAU N NIKAM Vs. CHAIRMAN PADM VASANTDADA PATIL HIGH SCHOOL AND JUNIOR COLLEGE
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September 13, 2007 |
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HARIKANT RAMNARAYAN SINGH Vs. UNION OF INDIA
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April 5, 2007 |
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HARINARAYAN G BAJAJ Vs. UNION OF INDIA
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November 26, 2007 |
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HARISH GURUDAS MASRAM Vs. STATE OF MAHARASHTRA
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February 14, 2007 |
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HARISHCHANDRA NATHURAM PARANGE Vs. STATE OF MAHARASHTRA
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October 9, 2007 |
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HARISHCHANDRA S/O CHAMPATRAO KARMORE Vs. SAU YASHODA POSES
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April 2, 2007 |
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HARIVADAN C DHAGAT Vs. INSURANCE REGULATIRY AND DEVELOPMENT
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September 20, 2007 |
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HARIVADAN C DHAGAT Vs. INSURANCE REGULATORY & DEVELOPMENT AUTHORITY
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September 7, 2007 |
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HARJIT SINGH BRIGADIAR Vs. RANGMAHAL THEATRE
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December 20, 2007 |
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HARYANA PRATHMIK SHIKSHAN PARIYOJANA PARISHAD Vs. CENTURY COOLERS
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March 8, 2007 |
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HASRAT ALIAS FIROZ AKBARALI PATHAN Vs. STATE OF MAHARASHTRA
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June 26, 2007 |
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HDFC BANK LTD Vs. NAGPUR DISTRICT SECURITY GUARD BOARD
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October 18, 2007 |
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HDFC CHUBB GENERAL INSURANCE LTD Vs. SHANTIDEVI RAJBHALSINGH THAKUR
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July 5, 2007 |
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HEAD MASTER KALSULKAR ENGLISH SCHOOL Vs. KALPANA SANJAY CHAUGULE
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August 30, 2007 |
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HEAD MISTRESS (P.DSOUZA), FATIMADEVI ENGLISH HIGH SCHOOL, MUMBAI Vs. SMT.MERLYN FERNANDES,
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February 11, 2007 |
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HEALTH SECURE INDIA PRIVATE LTD Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI
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June 13, 2007 |
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HEMANT C PATEL Vs. STATE OF MAHARASHTRA
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April 16, 2007 |
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HEMANT PAVEL GRACIAS Vs. SOCORRO SANTAN FERNANDES
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August 22, 2007 |
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HEMANTKUMAR SURENDRAKUMAR JAIN Vs. STATE OF MAHARASHTRA
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August 21, 2007 |
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HEMENDRA M KOTHARI Vs. W S VAIGANKAR
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April 25, 2007 |
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HEMENDRA M KOTHARI Vs. STATE OF MAHARASHTRA
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April 25, 2007 |
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HEMLATA EKNATH WAJE Vs. STATE OF MAHARASHTRA
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September 4, 2007 |
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HIGH COURT ON ITS OWN MOTION Vs. STATE OF MAHARASHTRA
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May 3, 2007 |
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HINDI VIDYA BHAVAN MUMBAI Vs. PRESIDING OFFICER SCHOOL TRIBUNAL MUMBAI
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September 28, 2007 |
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HINDOOSTAN SPG AND WVG MILLS LTD Vs. HINDUSTAN CROWN MILLS
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June 11, 2007 |
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HINDUSTAN COMPOSITES LIMITED Vs. MUMBAI SHRAMIK SANGH
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June 22, 2007 |
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HINDUSTAN COMPOSITES LIMITED Vs. GAMBIR CATERING SERVICE
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June 22, 2007 |
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HINDUSTAN COPOSITES LTD Vs. MUMBAI SHRAMIK SANGH
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June 27, 2007 |
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HINDUSTAN LEVER LTD Vs. STATE OF MAHARASHTRA
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October 4, 2007 |
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HINDUSTAN LEVER RESERCH CENTER EMPLOYES UNION Vs. HINDUSTAN LEVER LTD
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August 23, 2007 |
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HINDUSTAN PETROLEUM CORP LTD Vs. CHANDULAL DIPCHAND KALE
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March 21, 2007 |
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HINDUSTAN PETROLEUM CORPORATION LTD Vs. BATLIBOL ENVIRONMENTAL ENGINEERS LTD
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November 2, 2007 |
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HIRA EXPORTS Vs. UNION OF INDIA
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November 30, 2007 |
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HIRA MISTAN Vs. DELETED
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August 29, 2007 |
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HIRABAI DATTATRAY BAABAR Vs. SANGLI MIRAJ KUPWAD
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April 19, 2007 |
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HIRALAL JAIRAM THACKER Vs. KULIN HIRALAL THACKER
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March 22, 2007 |
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HIRALAL LAXMAN SARVE Vs. STATE OF MAHARASHTRA
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June 15, 2007 |
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HIRAMAN NATHUJI VAIDYA Vs. DEWAKRIPA SAHAKARI GRIHA NIRMAN
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February 28, 2007 |
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HIRASINGH SADARSING PARMAR Vs. RAMKUWARBAI
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November 29, 2007 |
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HIRJI D KAWATHE Vs. RAJDEO BHAGELU PATEL
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October 5, 2007 |
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HITEN RASHMIKANT MEHTA Vs. UNION OF INDIA
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October 24, 2007 |
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HITEN RASHMIKANT MEHTA Vs. APPROPRIATE AUTHORITY
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October 24, 2007 |
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HITESH DASIRAM MURKUTE Vs. STATE OF MAHARASHTRA
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March 15, 2007 |
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HOTEL HORIZON (P.) LTD. Vs. MANISH SHARMA
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June 5, 2007 |
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HOTEL HORIZON PVT LTD Vs. UNION OF INDIA
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April 23, 2007 |
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HOTEL MAHESHWARI Vs. MAHARASHTRA INDUSTRIAL DEVELOPMENT CORPORATION
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March 7, 2007 |
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HOTEL SAHARA STAR Vs. STATE OF MAHARASHTRA
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March 30, 2007 |
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HOTEL SHREE VAIBHAV Vs. EMPLOYEES STATE INSURANCE CORPORATION
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August 4, 2007 |
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HOUSING DEVELOPMENT FINANCE CORPN. LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
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January 29, 2007 |
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HUKUMCHAND MISHRILAL JAIN Vs. SUSHILABAI CHAMPALAL AGRAWAL
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March 13, 2007 |
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HUKUMCHAND SHANKARLAL GANDHI Vs. STATE OF MAHARASHTRA
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January 9, 2007 |
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HUSSEIN T CHANGI Vs. STATE OF MAHARASHTRA
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July 25, 2007 |
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I T C LIMITED Vs. G T C INDUSTRIES LTD
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December 20, 2007 |
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ICICI BANK LIMITED Vs. STATE OF MAHARASHTRA
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August 16, 2007 |
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ICICI BANK LIMITED Vs. MAFATLAL ENGINEERING INDUSTRIES LTD
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March 26, 2007 |
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ICICI BANK LIMITED Vs. STATE BANK OF INDIA
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January 29, 2007 |
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ICICI LIMITED Vs. HICO PRODUCTS LTD
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January 29, 2007 |
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ICICI LOMBARD GENERAL INSURANCE CO. Vs. AFL P. LTD.
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March 14, 2007 |
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ICICI LOMBARD GENERAL INSURANCE COMPANY Vs. PARASMANI ROADLINES PVT LTD
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March 14, 2007 |
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IFB INDUSTRIES LTD Vs. UNION OF INDIA
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July 24, 2007 |
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IMAN TIMES Vs. UNION OF INDIA
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April 21, 2007 |
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IMP POWER LTD Vs. STATE OF MAHARASHTRA
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March 29, 2007 |
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IMTIYAZ A SHAIKH Vs. ANIL KAKADE
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August 21, 2007 |
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IN RE: YOU TELECOM INDIA PRIVATE LIMITED; IN RE: YOU BROADBAND NETWORKS INDIA PRIVATE LIMITED Vs. STATE
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April 11, 2007 |
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IND SYNERGY LTD Vs. BHARAT HEAVY ELECTRICALS LTD
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October 31, 2007 |
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INDANA INTERNATIONAL LTD Vs. SANTANA MIGUEL FERNANDES
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April 20, 2007 |
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INDANA INTERNATIONAL LTD Vs. APOLONIA MIGUEL FERNANDES
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April 20, 2007 |
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INDAR PRABHAKAR DOUNDE Vs. STATE OF MAHARASHTRA
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June 4, 2007 |
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INDER FAKIRCHAND JAIN Vs. STATE OF MAHARASHTRA
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September 6, 2007 |
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INDERCHAND TARACHAND JAIN Vs. PRAKASH MOTILAL BHANSALI
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April 20, 2007 |
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INDIAN AIRLINES LIMITED Vs. V N JALPUR
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April 11, 2007 |
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INDIAN AIRLINES LIMITED Vs. NATIONAL INDUSTRIAL TRIBUNAL
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April 11, 2007 |
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INDIAN AIRLINES LTD Vs. S N HARIDAS
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January 8, 2007 |
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INDIAN AIRPORT EMPLOYEES UNION Vs. UNION OF INDIA
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September 20, 2007 |
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INDIAN BANK Vs. BAHA
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October 24, 2007 |
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INDIAN HOTELS COMPANY LTD Vs. JAGAT SINGH GUROW
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January 31, 2007 |
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INDIAN INSTITUTE OF TECHNOLOGY MUMBAI Vs. CREATIVE CONSTRUCTION
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March 20, 2007 |
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INDIAN LIGHTGAUGE METAL PRODUCTS PVT. LTD Vs. TATA SSL LTD
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April 11, 2007 |
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INDIAN OIL CORPORATION LTD Vs. ALKA AGARWAL
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March 6, 2007 |
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INDIAN PARSI INHABITANT Vs. SHIRAZ
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March 7, 2007 |
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INDIRA Vs. ZILLA PARISHAD YAVATMAL
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August 24, 2007 |
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INDIRAKANT Vs. STATE OF MAHARASHTRA
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April 18, 2007 |
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INDO RAMA SYNTHETICS INDIA LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
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July 6, 2007 |
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INDUBHAI BHIMA SAKAT Vs. STATE OF MAHARASHTRA
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January 15, 2007 |
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INDUSTRIAL CLEANING SERVICES Vs. C M PATIL
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October 31, 2007 |
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INSURE POLICY PLUS SERVICES INDIA PVT LTD Vs. LIFE INSURANCE CORPORATION OF INDIA
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March 22, 2007 |
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INTERNATIONAL AIRPORTS AUTHORITY OF INDIA Vs. HOTEL LEELA VENTURE LIMITED
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August 16, 2007 |
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INTERNATIONAL ASSOCIATION OG LIONS CLUBS Vs. ASSOCIATION OF LIONS INDIA
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June 13, 2007 |
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IPAY CLEARING SERVICES PVT LTD Vs. APPRAISING OFFICER
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December 7, 2007 |
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IRRAGONDA DESAI Vs. STATE OF GOA
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June 26, 2007 |
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J C AND SONS Vs. GHAFRANA BANOBI AHMED ALI
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January 13, 2007 |
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J C AND SONS Vs. GHAFRANA BANOBI AHMED ALI
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January 31, 2007 |
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J L MORRISON INDIA LTD Vs. DY COMMISSIONER OF LABOUR APPELLATE AUTHORITY UNDER THE PAYMENT OF GRATUITY
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August 10, 2007 |
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J S OCEAN LINER LLC Vs. M V GOLDEN PROGRESS
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January 25, 2007 |
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J SHARMA CANTONMENT EXECUTIVE OFFICER Vs. S S HIRURKAR
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July 11, 2007 |
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JACKIE ALIAS SULTANA ASHOK DARYANI Vs. STATE OF MAHARASHTRA
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April 12, 2007 |
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JAGADISH HARI THATTE Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI
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March 14, 2007 |
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JAGANNATH MOHAN SHINDE Vs. GENERAL MANAGER
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July 20, 2007 |
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JAGANNATH NAMDEV AMBEKAR Vs. STATE OF MAHARASHTRA
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June 26, 2007 |
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JAGDEO SUDAME INGOLE Vs. RAMHARI GULABRAO THAKARE
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November 27, 2007 |
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JAGDEO SUDAME INGOLE Vs. RAMHARI GULABRAO THAKARE
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November 26, 2007 |
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JAGDISH ALIAS JAGGU KARSAN BORICHA Vs. STATE OF MAHARASHTRA
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November 2, 2007 |
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JAGDISH JAISINGRAO LINGRAS Vs. VIJAY SADANAND DHERE
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December 5, 2007 |
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JAGDISH MADHUKAR SAHARE Vs. STATE OF MAHARASHTRA
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June 29, 2007 |
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JAHANGIR YUSUF QURESHI Vs. STATE OF MAHARASTRA
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October 4, 2007 |
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JAI TULJA BHAVANI SHIKSHAN PRASARAK MANDAL Vs. PRESIDING OFFICER
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March 15, 2007 |
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JAIBUNNISA ANWAR CHOUDHARY Vs. BOMBAY MUNICIPAL CORPORATION
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November 1, 2007 |
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JAIDEO KACHARU PATIL Vs. UNION OF INDIA
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April 17, 2007 |
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JAIDEVI GANESH BIND Vs. UNION OF INDIA
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June 29, 2007 |
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JAIKUMAR JAGANNATH KULKARNI Vs. STATE OF MAHARASHTRA
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February 20, 2007 |
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JAIMALA JAGESHWAR BARAPATRE Vs. UNION OF INDIA
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October 12, 2007 |
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JAINARAYAN R AGARWAL Vs. SEVARAM R AGARWAL
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August 6, 2007 |
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JAIPRAKASH SATYANARAYAN GUPTA Vs. STATE OF MAHARASHTRA
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April 24, 2007 |
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JAIRAM KRISHNAS MALI Vs. DIGAMBAR GOPINATH SUTAR
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December 14, 2007 |
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JAIRAM S O SIDHESHWAR KANCHARLAWAR Vs. MUNICIPAL COUNCIL KINWAT
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November 1, 2007 |
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JALNA SAHAKARI SAKHAR KARKHANA LTD Vs. RAMESHWAR SHRIRANGRAO DONGRE
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November 28, 2007 |
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JAM RANJITSINGHJI SPG & WVG MILLS CO LTD Vs. UNION OF INDIA
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August 1, 2007 |
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JAM SHRI RANJITSINGHJI SPG AND WVG MILLS CO LTD Vs. UNION OF INDIA
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September 7, 2007 |
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JAMUNA DARSHAN CO OP HSG SOCIETY LTD Vs. JMC AND MEGHANI BUILDERS
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September 21, 2007 |
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JANARDAN FAKIRA TANTAKWAR Vs. STATE OF MAHARASHTRA
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March 28, 2007 |
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JANARDAN URKUDA WAGHMARE Vs. RATANLAL KASHINATH GUDEKAR
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August 9, 2007 |
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JANG BAHADUR CHARITRA RAI Vs. BURJORE ARDESHIR MISTRY
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June 5, 2007 |
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JANHIT MANCH Vs. UNION OF INDIA
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October 3, 2007 |
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JANI HARISCHANDRA NAIK KHANDEPARKAR & ORS Vs. RAJARAM ANANT AMONKAR
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February 26, 2007 |
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JANPRABHA OFFSET WORKS Vs. SAVRA SHRAMIK SANGH
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March 6, 2007 |
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JANTA ICE FACTORY Vs. EXECUTIVE ENGINEER
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November 22, 2007 |
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JANTA SHIKSHAN PRASARAK MANDAL Vs. NAMDEO BAPURAOJI VAIDYA
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April 25, 2007 |
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JANU D DHANAVADE Vs. MUKTABAI BALU DHANAVADE
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October 23, 2007 |
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JARI MARI CO OP HSG SOCY LTD Vs. SHAMSHAD BEGUM ABDUL HAMID KHAN
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August 29, 2007 |
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JASPALSING CHARANSING SAINI Vs. STATE OF MAHARASHTRA
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July 5, 2007 |
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JATIN KOTICHA Vs. VFC INDUSTRIES PVT LTD
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December 13, 2007 |
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JAVED PARVEZ ABDUL SAMED ANSARI Vs. DIVISION CASTE SCRUTINY COMMITTEE
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April 27, 2007 |
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JAYA SANJIV MEHTA Vs. SANJIV BALDEV MEHTA
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June 15, 2007 |
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JAYANT A JOSHI & ORS Vs. STATE OF MAHARSHTRA & ANR
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November 26, 2007 |
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JAYANT DHIRAJLAL KACHALIA Vs. DOWELLS ELECTRO WORKS
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January 11, 2007 |
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JAYANT RAMCHANDRA KALE Vs. STATE OF MAHARASHTRA
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March 16, 2007 |
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JAYANTILAL DEEPCHAND PARMAR Vs. VAISHALI S FRANE
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June 6, 2007 |
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JAYASHREE W/O VILAS BHOLE Vs. VILAS PUNDLIKRAO BHOLE
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March 30, 2007 |
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JAYAWANTBAI SATYADEO SADAFALE Vs. STATE OF MAHARASHTRA
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October 5, 2007 |
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JAYDAYAL S/O NANAKCHAND POPHALI Vs. FIRM BHAIYALAL UDAYCHAND
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November 21, 2007 |
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JAYRAM P PAWAR Vs. ASSTT REGISTRAR FOR CO OP SOCIETIES TASGAON
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September 7, 2007 |
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JAYRAM S SALVE Vs. G G A NAIDU
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April 19, 2007 |
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JAYSHREE W/O DEEPAK CHAVAN Vs. DEEPAK MAHADEO CHAVAN
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June 1, 2007 |
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JEETENDRA ANTHONY FERNANDES Vs. HATHWAY CABLE AND DATACOM PVT TLD
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August 22, 2007 |
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JEROO DASTUR Vs. UNION OF INDIA
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November 1, 2007 |
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JINDAL DRUGS LTD. Vs. UNION OF INDIA (UOI)
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April 27, 2007 |
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JITENDRA PANCHAL Vs. INTELLIGENCE OFFICER NARCOTIC CONTROL BUREAU
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September 19, 2007 |
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JITENDRANATH NAYER Vs. ORIENTAL INSURANCE CO LTD
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June 21, 2007 |
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JITU SHIVLAL PANDE Vs. STATE OF MAHARASHTRA
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January 15, 2007 |
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JIVABA DATTATRAYA KAMBLE Vs. STATE OF MAHARASHTRA
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July 25, 2007 |
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JIVATRAM GANGADAS MIHANI Vs. STATE OF MAHARASHTRA
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August 28, 2007 |
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JOHN D SOUZA Vs. ASSISTANT COMMISSIONER OF POLICE
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April 30, 2007 |
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JOHN DSILVA Vs. NEOSONIC ELECTRONICS LTD
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March 13, 2007 |
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JOHN FRANCIS ANTHONY GONSALVES INDIAN CHRISTIAN INHABITANT OF BOMBAY Vs. AGNES MARY CONCEPTION REBELLO INDIAN CHRISTIAN INHABITANT
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September 5, 2007 |
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JOHN JOSEPH REBELLO Vs. DIOGO FERNANDES
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January 17, 2007 |
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JOHN MILAGRES D SOUZA Vs. STATE OF GOA, THROUGH CHIEF SECRETARY GOVERNMENT OF GOA PORVORIM GOA
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June 11, 2007 |
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JOHN PHILIP PEREIRA Vs. STATE OF GOA THROUGH ITS CHIEF SECRETARY SECRETARIAT PORVORIM GOA
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June 20, 2007 |
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JOKIM VINCENT GOMES Vs. STATE OF MAHARASHTRA
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February 22, 2007 |
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JOLLY BROTHERS PRIVATE LIMITED Vs. ADDITIONAL COLLECTOR AMRAVATI
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April 26, 2007 |
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JOLLY TECHNOLOGIES PVT LTD Vs. WADKAR ASSISTANT COMMISSIONER OF POLICE
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February 15, 2007 |
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JOQUIM JOAO ANDRADE Vs. MES EMPLOYEES CONSUMERS CO-OPERATIVE SOCIETY LTD
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July 27, 2007 |
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JOSEPH SEQUEIRA Vs. MENINO D SOUZA
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October 17, 2007 |
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JOSEPH SIQUEIRA Vs. STATE OF GOA
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March 13, 2007 |
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JOSEPH SIQUEIRA Vs. STATE OF GOA, THROUGH THE CHIEF SECRETARY SECRETARIAT PORVORIM BARDEZ GOA
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February 13, 2007 |
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JOSEPH SIQUEIRA Vs. STATE OF GOA
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July 13, 2007 |
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JUBER ABDUL VAHID KURESHI Vs. STATE OF MAHARASHTRA
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September 10, 2007 |
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JULIO ALIAS FRANCIS K BUGDE Vs. STATE OF MAHARASHTRA
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January 25, 2007 |
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JUSTINA PRECIOSA LOBO Vs. TOME ALIAS THOMAS NOLASCO
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November 19, 2007 |
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JYOTI Vs. STATE OF MAHARASHTRA
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November 21, 2007 |
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JYOTI Vs. VASANTRAO
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November 30, 2007 |
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JYOTI BANSILAL KAMBLE Vs. STATE OF MAHARASHTRA
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February 13, 2007 |
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JYOTSNA K VALIA Vs. T S PAREKH AND CO
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April 26, 2007 |
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K C P LTD Vs. VAIGANGA SAHAKARI KARKHANA LTD
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April 27, 2007 |
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K M PALVE ENGINEERS AND CONTRACTORS Vs. STATE OF MAHARASHTRA
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July 25, 2007 |
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K N MANUEL Vs. CANTONMENT EXECUTIVE OFFICER
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July 24, 2007 |
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K R STEEL UNION LTD Vs. POYSHA INDUSTRIAL COMPANY LTD
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March 5, 2007 |
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KADAMBA TRANSPORT CORPORATION LTD Vs. ROSY BRANGANZA
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March 22, 2007 |
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KAI-TECH CONSTRUCTIONS PVT LTD Vs. DURGA TILES REPRESENTED HEREIN BY ITS PARTNER SHRI SANTOBARAO DESSAI
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March 16, 2007 |
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KAILAS NILKANTH TAWADE Vs. STATE OF MAHARASHTRA
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April 4, 2007 |
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KAKASAHEB SHIDU MHASKE Vs. MUNICIPAL CORPORATION OF GRATER MUMBAI
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April 19, 2007 |
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KALABAI PRAMOD RAUT Vs. SELECTION COMMITTEE ANGANWADI SEWIKA AND HELPER LAKHANDUR
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April 25, 2007 |
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KALAWANTIBAI NARAYAN TIDKE Vs. STATE OF MAHARASHTRA
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July 9, 2007 |
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KALAWATI PANDURANG FULZELE Vs. DIVISIONAL COUNCILLER M S R T C CHANDRAPUR
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June 4, 2007 |
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KALEMA TUMBA Vs. STATE OF MAHARASHTRA
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July 10, 2007 |
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KALINA BHAKTHA SAMAJ Vs. M K PANDEY DIRECTOR OF INCOME TAX
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September 11, 2007 |
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KALPANA Vs. CHANDRAKALA
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November 28, 2007 |
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KALPANA BHARAT PATIL Vs. BHARAT ONKAR PATIL
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March 7, 2007 |
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KALPANA BHARAT PATIL Vs. BHARAT ONKAR PATIL
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February 8, 2007 |
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KALPANA DAUGHTER OF DEORAO LENZE Vs. GURUDEO KRUSHANASHRAM DHARMIK TRUST
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January 11, 2007 |
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KALPANA KUTTY Vs. STATE OF MAHARASHTRA
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November 2, 2007 |
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KALPESH K. SHAH Vs. ASSISTANT COMMISSIONER OF INCOME-TAX
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July 31, 2007 |
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KALUBA MADHAVRAO UPASE Vs. RANGUBAI RAJABHAU ATOLE
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January 11, 2007 |
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KAMAL K SAHASRABUDDHE Vs. CONTROLLER OF ACCOMMODATION
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August 16, 2007 |
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KAMALBAI Vs. GANPAT
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April 19, 2007 |
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KAMALKISHOR MANIKLAL BHATTAD Vs. SANDEEP
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October 25, 2007 |
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KAMALKISHOR PARASHAR
LATE SHRI HANSRAJ PARASHAR Vs. STATE OF MAHARASHTRA
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November 1, 2007 |
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KAMLA PRIBHDAS NEBHNANI Vs. HAREN KRISHNAKUMAR MEHTA
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August 23, 2007 |
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KAMLABAI SHANKAR CHOPDE Vs. STATE OF MAHARASHTRA
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April 23, 2007 |
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KAMLABAI VITTHAL ROHANKAR Vs. ADDITIONAL COLLECTOR
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March 16, 2007 |
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KAMLAKAR BABURAO MARWADKAR Vs. STATE OF MAHARASHTRA
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April 21, 2007 |
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KAMLAKAR SO MAHADEO GARAR Vs. JOINT DIRECTOR SUGAR NAGPUR REGION
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September 13, 2007 |
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KAMYANI VIDYA MANDIR Vs. SANGEETA EXKNATH SANGHPAL
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September 5, 2007 |
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KANAK INDUSTRIES Vs. GENERAL LABOUR UNION
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February 21, 2007 |
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KANCHAN DILIP KADU Vs. CHIEF EXECUTIVE OFFICER : BLOCK DEVELOPMENT OFFICER
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November 28, 2007 |
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KANDIVLI EDUCATION SOCIETY COLLEGE Vs. MANOJ J JOSHI
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April 19, 2007 |
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KANHAIYALAL KISHANLAL Vs. ADDITIONAL COLLECTOR AMRAVATI
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January 23, 2007 |
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KANHAIYYALAL FATTELALJI UPADHYAYA Vs. MAHAVIR TEA COMPANY
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February 7, 2007 |
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KANSAI NEROLAC PAINTS LIMITED Vs. PAINTS EMPLOYEES UNION
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October 30, 2007 |
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KANTILAL PITAMBAR RAJA Vs. VINAYAK
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July 19, 2007 |
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KAPAL MEHRA Vs. INDUSIND ENTERPRISES AND FINANCE LTD
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July 3, 2007 |
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KARAN ALIAS BAASHA SHYAM PAWAR Vs. STATE OF MAHARASHTRA
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March 15, 2007 |
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KAREKAR FINANCE PVT LTD Vs. M N BASHYAM
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August 22, 2007 |
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KARISHMA RAMESH PANDEY Vs. UNIVERSITY OF MUMBAI
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September 27, 2007 |
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KARMAVEER KAKASAHEB WAGH EDUCATION SOCIETY Vs. HEERABAI HANSRAJ SURJEE TRUST
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November 29, 2007 |
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KARNATAKA BANK LTD Vs. SUNITA B VATSARAJ
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June 18, 2007 |
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KARPARA PROJECT ENGINEERING SURAT Vs. BALLARPUR INDUSTRIES LTD
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February 28, 2007 |
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KARPURAPU VARA PRASADARAO Vs. UNION OF INDIA
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November 23, 2007 |
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KARSANBHAI G PATEL Vs. S K LAUL
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June 5, 2007 |
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KASHINATH CHANDKRAKANT GANESHKAR Vs. A N ROY
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March 30, 2007 |
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KASHINATH JAYARAM RAKSHE Vs. STATE OF MAHARASHTRA
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August 21, 2007 |
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KASHINATH JAYARAM RAKSHE Vs. STATE OF MAHARASHTRA
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September 5, 2007 |
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KASHINATH MAHADU SHINDE Vs. GOVIND LAXAMN RAJENDRA
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June 4, 2007 |
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KASHINATH SHIVRAM BODKHE Vs. SADASHIV LAXMAN SANAP
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March 29, 2007 |
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KASHINATH VITHAL SANDHYAN Vs. STATE OF MAHARASHTRA
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April 4, 2007 |
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KAWADU UNDRUJI KUNDAWAR Vs. ADDITIONAL COLLECTOR
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January 23, 2007 |
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KEC INTERNATIONAL LTD Vs. STATE OF MAHARASHTRA
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September 17, 2007 |
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KEDAR JAGANNATH ACHARYA Vs. MOHSIN YASIN MOMIN
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June 5, 2007 |
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KEDAR SHIVKUMAR KALE Vs. DIGAMBER SHRIDHAR MHAPSEKAR
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March 7, 2007 |
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KEDIA AGGLOMERATED MARBLES LTD Vs. UNION OF INDIA
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August 23, 2007 |
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KENNETH DESA Vs. GOPAL LEELADHAR NARANG
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July 11, 2007 |
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KEROSENE HAWKERS WELFARE ASSOCIATION Vs. STATE OF MAHARASHTRA
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November 28, 2007 |
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KESAR ENTERPRISES LTD. Vs. K.C. SARANGI, COMMISSIONER OF INCOME TAX
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December 18, 2007 |
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KESHAO RAMAJI BISANE Vs. JAMA MASJID
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August 23, 2007 |
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KESHAVRAO S/O GYANOBARAO SURYAWANSHI Vs. BALKRISHNA S/O HARIBHAU MAHAJAN
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November 21, 2007 |
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KETKI RESEARCH INSTITUTE OF MEDICAL SCIENCES LTD. Vs. ASHOK P. ARBAT
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September 24, 2007 |
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KEWALCHAND S/O CHUNNILAL CHHALLANI Vs. MAHARASHTRA STATE ROAD TRANSPORT CORPORATION & ORS
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November 26, 2007 |
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KHAJA INDUSTRIES Vs. STATE OF MAHARASHTRA
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July 3, 2007 |
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KHAMGAON URBAN CO OPERATIVE BANK LTD Vs. STATE OF MAHARASHTRA
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October 1, 2007 |
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KHAN ESTATE AGENCY Vs. COMMISSIONER OF C. EX. AND CUS.
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June 28, 2007 |
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KHANDERAO MARUTI PAWAR Vs. MANDEPPA BANDAPPA KADADI
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April 21, 2007 |
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KHASHABA K JADHAV Vs. S K KELKAR AND CO LTD
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January 8, 2007 |
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KHAZAR UNIVERSITY Vs. MEDICAL COUNCIL OF INDIA
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November 20, 2007 |
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KHURSHID BANO Vs. MOHD AFSAR
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November 27, 2007 |
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KHUSHAL NARAYANRAO MUNDHE Vs. STATE OF MAHARASHTRA
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March 14, 2007 |
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KINI KARYAT SHIKSHAN MANDAL Vs. PRAMOD SATUPPA OULKAR
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August 16, 2007 |
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KIRAN DILIP WILFRED Vs. POLICE INSPECTOR ELECTRICITY DISTRIBUTION
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August 7, 2007 |
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KIRAN KAMAT ALIAS KIRAN P PARRIKAR Vs. MOLU VITOLA CAMOTIM ALIAS PANKAJ KAMAT
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July 20, 2007 |
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KIRAN KAMAT ALIAS KIRAN P PARRIKAR Vs. MOLU VITOLA CAMOTIM ALIAS PANKAJ KAMAT
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July 12, 2007 |
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KIRAN RAJARAM NIMBALKAR Vs. STATE OF MAHARASHTRA
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March 22, 2007 |
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KIRAN S/O PRALHAD KULKARNI Vs. JAISHREE W/O KIRAN KULKARNI
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February 2, 2007 |
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KIRANBAI W/O SUBHASH CHANDRA ATAL Vs. COMMISSIONER OF INCOME-TAX
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September 27, 2007 |
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KIRLOSKAR MAHLE FILTER SYSTEMS LTD Vs. CHANDRAKANT TUKARAM UBHE
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September 12, 2007 |
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KIRLOSKAR POWER EQUIPMENTS LIMITED Vs. R R BAJORIA COMMISSIONER OF INCOME TAX
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February 22, 2007 |
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KISAN GINING AND PRESSING FACTORY LIMITED Vs. BRIJMOHAN AND COMPANY
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December 3, 2007 |
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KISAN RAMJI KHANDARE Vs. KAUSALYABAI GANGARAM
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March 12, 2007 |
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KISAN SHRIPAT PATIL Vs. RAGHO VEDU PATIL
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February 27, 2007 |
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KISANBABA DEOBABA GIRI Vs. STATE OF MAHARASHTRA
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February 7, 2007 |
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KISHAN Vs. STATE OF MAHARASHTRA
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November 27, 2007 |
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KISHAN SHANKARRAO GHODKE Vs. NARESH AMRUTLAL SHAH
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June 6, 2007 |
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KISHAN VANAJI SATPUTE Vs. BABURAO JAKHUJI WAKANKAR
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December 13, 2007 |
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KISHOR Vs. AJAY
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June 22, 2007 |
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KISHOR BHIKANSINGH RAJPUT Vs. PREET KISHOR RAJPUT
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February 7, 2007 |
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KISHOR NAMDEORAO GATHADI Vs. MUNICIPAL CORPORATION
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September 6, 2007 |
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KISHOR PUNJABRAO KUKDE Vs. STATE OF MAHARASHTRA
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April 27, 2007 |
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KISHOR SIDDHESHWAR WADOTKAR Vs. DIRECTOR OF TOWN PLANNING
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February 26, 2007 |
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KISHOR TULSIDAS CHOKSI Vs. APPROPRIATE AUTHORITY
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June 5, 2007 |
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KISHORE K MEHETA Vs. HDFC BANK
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September 4, 2007 |
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KISHORILAL FULCHAND BARASKAR Vs. STATE OF MAHARASHTRA
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July 21, 2007 |
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KISHORILAL RAMNATH DHOOT Vs. ROOTS AND HERBS PVT LTD
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April 26, 2007 |
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KISHORILAL S O FULCHAND BARASKAR Vs. STATE OF MAHARASHTRA
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October 22, 2007 |
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KOLHAPUR ZILLA SAHAKARI DOODH UTPADAK SANGH MARYADIT Vs. STATE OF MAHARASHTRA
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August 23, 2007 |
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KOLHAPUR ZILLA SAHAKARI DOODH UTPADAK SANGH MARYADIT Vs. STATE OF MAHARASHTRA
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March 23, 2007 |
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KOLOVERY WELFARE ASSOCIATION Vs. BOMBAY MUNICIPAL CORPORATION
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October 23, 2007 |
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KONKAN BARGE BUILDERS (P) LTD Vs. INCOME TAX OFFICER
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August 24, 2007 |
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KOPARGAON AGRICULTURAL PRODUCE MARKETING COMMITTEE Vs. DEPUTY COMMISSIONER OF LABOUR
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March 22, 2007 |
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KORES INDIA LTD Vs. WHALE STATIONERYY PRODUCTS LTD
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December 6, 2007 |
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KOSHY JOHN KOSHY MATHEW Vs. STATE OF MAHARASHTRA
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March 22, 2007 |
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KOTAK MAHINDRA BANK LIMITED Vs. ELBEE SERVICES LTD
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February 27, 2007 |
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KOTAK MAHINDRA BANK LTD Vs. BHARAT S DAHANUKAR
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December 20, 2007 |
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KOYALA UDYOG KAMGAR SANGHATAN Vs. CENTRAL MINE PLANNING AND DESIGN INSTITUTE LED
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July 6, 2007 |
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KRISHANKANT LADDHA Vs. GHANASHYAM KHOBREKAR
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July 19, 2007 |
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KRISHNA B MAYENKAR Vs. KAMAKASHI AQUATICS PVT LTD
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June 28, 2007 |
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KRISHNA GOPAL VAITY Vs. COLLINS AND COMPANY
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April 24, 2007 |
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KRISHNA K REDDY Vs. R D BHOYAR
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June 18, 2007 |
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KRISHNA KUMAR ALIAS PAPPU Vs. STATE OF MAHARASHTRA
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October 25, 2007 |
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KRISHNA M NAIK Vs. GOA COASTAL ZONE MANAGEMENT AUTHORITY
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October 19, 2007 |
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KRISHNA M NAIK Vs. UNION OF INDIA
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October 19, 2007 |
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KRISHNA PANCHAMRAO KHOPADE Vs. SATISH JHAULAL CHATURVEDI
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August 31, 2007 |
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KRISHNA V SHETTY Vs. STATE OF MAHARASHTRA
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June 25, 2007 |
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KRISHNAKUMAR G KALRA Vs. SR INSPECTOR OF POLICE
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November 29, 2007 |
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KRISHNAKUMAR VITHALRAO JAMADAR Vs. KAMALKISHOR BALKISHAN MALANI
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June 4, 2007 |
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KRISHNARAJ GOSWAMI Vs. RESERVE BANK OF INDIA
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August 23, 2007 |
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KRISHNARAO RAMRAO KHANDWE Vs. STATE OF MAHARASHTRA & ORS.
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September 3, 2007 |
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KRUSHNABAI B ULWEKAR Vs. GOPAL SHANKAR ULWEKAR
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June 27, 2007 |
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KRUSHNATH S/O MAHADEO NALWADE Vs. STATE OF MAHARASHTRA
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November 26, 2007 |
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KU INDIRA D/O RAGHUNATHRAO MOHURLE Vs. ZILLA PARISHAD
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August 24, 2007 |
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KU VRUNDA DAUGHTER OF DINKARRAO TATHE Vs. PRABHAKAR, RAMKRISHNA TATHE
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October 31, 2007 |
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KULSUM MOHD FAIMID QURESHI Vs. STATE OF MAHARASHTRA
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April 23, 2007 |
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KULWANT SINGH PARMAR Vs. SHER E PUNJAB CO OPERATIVE HOUSING SOCIETY LTD
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September 28, 2007 |
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KUMAR K L Vs. V P PATIL
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October 17, 2007 |
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KUMAR MURLIDHAR JAGTAP Vs. STATE OF MAHARASHTRA
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August 30, 2007 |
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KUNJBIHARI B AGARWAL Vs. STATE OF MAHARASHTRA
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November 19, 2007 |
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KUONI TRAVEL PVT LTD Vs. ASHISH KISHORE
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June 11, 2007 |
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KURBAN KASIMALI KAZI Vs. TASDUQ AHMEDALI KASIMALI KAZI
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March 23, 2007 |
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KUSUM DASHRATH KHAMARE Vs. POPAT MADHAV GANGARDE
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August 30, 2007 |
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L J LAWANKAR Vs. ANIL DEVIDAS GARAD
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June 29, 2007 |
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LAGWAD ADHIKARI Vs. YASIN HAMID SAYYAD
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December 4, 2007 |
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LAL BAVTA HOTEL AUR BAKERY MAZDOOR UNION Vs. RITZ PRIVATE LIMITED
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February 15, 2007 |
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LALCHAND B PATIL Vs. STATE OF MAHARASHTRA
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March 29, 2007 |
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LAMARTINDO ROCHA Vs. STATE OF GOA THROUGH THE CHIEF SECRETARY
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March 28, 2007 |
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LANCE IRWANI LOBO Vs. ISMAIL D SOUZA ALIAS ANGELO ISMAIL DE SOUZA
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January 24, 2007 |
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LANYARD FOODS LIMITED Vs. CHINA SHIPPING DEVELOPMENT CO LTD
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July 13, 2007 |
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LANYARD FOODS LIMITED Vs. CHINA SHIPPING DEVELOPMENT CO LTD
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July 20, 2007 |
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LANYARD FOODS LIMITED Vs. CHINA SHIPPING DEVELOPMENT CO LTD
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July 1, 2007 |
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LARSEN & TOUBRO LTD Vs. K KARTHIKAYAN KUNJU
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March 17, 2007 |
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LARSEN AND TOUBRO LIMITED Vs. GRASIM INDUSTRIES LIMITED
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December 14, 2007 |
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LARSEN AND TOUBRO LIMITED Vs. HONGKONG AND SHANGHAI BANKING CORPORATION LIMITED
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November 21, 2007 |
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LARSEN AND TOUBRO LTD Vs. K KARTHIKAYAN KUNJU
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March 12, 2007 |
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LARSEN AND TOUBRO LTD Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI
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October 11, 2007 |
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LATA ALIAS LATADEVI MOTISING PARDESHI Vs. EDUCATION OFFICER PRIMARY
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August 20, 2007 |
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LATABAI BHARAT CHANDANSHIVE Vs. STATE OF MAHARASHTRA
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July 25, 2007 |
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LAXIMAN GURAV Vs. STATE OF GOA
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November 27, 2007 |
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LAXMAN BABANRAO MALI Vs. PRABHAKAR SAMBHU CHAUDHARI
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November 21, 2007 |
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LAXMAN JAGNATH PARAB, MEMBER, V P CALANGUTE Vs. STATE OF GOA
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October 17, 2007 |
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LAXMAN LADU RAUT Vs. UNION OF INDIA
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April 25, 2007 |
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LAXMI BISAN UJJANWAR Vs. SHARDA MOHAMMED YAQUB
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November 22, 2007 |
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LAXMI RAJAN NAIR Vs. A N ROY
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October 26, 2007 |
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LAXMI RAMKRISHNA KANKONKAR Vs. ATTORNEY, PETER FERNANDES
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October 19, 2007 |
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LAXMIBAI LAXMAN MEDHI Vs. KESARIMAL PREMCHAND PARMAR
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July 5, 2007 |
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LAXMIDAS S SHETTY Vs. VINOD KUMAR V KANABAR
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February 2, 2007 |
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LAXMIKANT D NAIK KARMALI Vs. LAURIANA FERNANDES E DINIZ
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November 29, 2007 |
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LAXMIKANT D NAIK KARMALI Vs. BHASKAR D NAIK KARMALI
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November 29, 2007 |
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LAXMINARAYAN VISHWANATH ARYA Vs. STATE OF MAHARASHTRA
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July 19, 2007 |
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LEGRAND INDIA PRIVATE LTD Vs. UNION OF INDIA
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June 21, 2007 |
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LEONARD MARK HILLARIO Vs. SEBY HILLARIO
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March 8, 2007 |
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LEONID BEYZER Vs. UNION OF INDIA
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October 8, 2007 |
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LIBORD SECURITIES LTD Vs. BHAIRAV INTERNATIONAL
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July 3, 2007 |
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LICAERDO FERNANDES Vs. JACINTO S DSOUZA
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July 12, 2007 |
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LILABAI KISANRAO CHAVAN Vs. DEOKABAI MOTIRAM KADAM
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November 28, 2007 |
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LILABAI RAMCHANDRA KOKATE Vs. STATE OF MAHARASHTRA
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August 27, 2007 |
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LIOYDS METALS AND ENGG LTD Vs. IFCI LIMITED
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November 19, 2007 |
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LIPI INTERNATIONAL Vs. COMMISSIONER OF INCOME TAX
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August 1, 2007 |
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LLOYD SEQUEIRA VAZ Vs. JEREMIA SEQUEIRA VAZ
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February 23, 2007 |
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LLOYDS METAL & ENGINEERING LTD Vs. IFCI LIMITED
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December 19, 2007 |
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LOKCHAND Vs. KISHOR
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August 23, 2007 |
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LOKMANYA TILAK JANKALYAN SHIKSHAN SANSTHA Vs. STATE OF MAHARASHTRA
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September 3, 2007 |
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LOUISA MARIA MAURA DOURADOE PEREIRA Vs. RITA ESCOLASTICA TEIXEIRA
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March 15, 2007 |
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LUIS FILIPE MENEZES Vs. ELLIOT ALELUIA MANUEL MENEZES
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September 14, 2007 |
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LUZ BONIFACIO BERNARDO Vs. UNION OF INDIA
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March 21, 2007 |
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M FURQUAN Vs. JET AIRWAYS INDIA LTD
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August 21, 2007 |
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M GOPAL OF BANGALORE Vs. PRERANA A THAKORE
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June 21, 2007 |
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M SUNDARESWARAN Vs. STATE OF MAHARASHTRA
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September 20, 2007 |
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M V KHADILKAR Vs. GOYAL IRON AND STEEL CORPN
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March 7, 2007 |
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M.J. PHARMACEUTICALS LTD Vs. DEPUTY COMMISSIONER OF INCOME-TAX
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October 17, 2007 |
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MAA DURGA ENTERPRISES PVT LTD Vs. COMMISSIONER OF COMMERCIAL TAXES
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March 22, 2007 |
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MABELARANAH NIRANJAN PUTHRAN Vs. STATE OF MAHARASHTRA
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August 5, 2007 |
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MABELARANAH NIRANJAN PUTHRAN Vs. STATE OF MAHARASHTRA
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August 8, 2007 |
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MACHINDRA HARIBA MOHITE Vs. STATE OF MAHARASHTRA
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April 19, 2007 |
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MADANLAL JAVANMAL JAIN Vs. BHABUTMAL HIRACHAND SHAH
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September 21, 2007 |
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MADANMOHAN CHANDAK KUNDANLAL Vs. STATE OF MAHARASHTRA
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September 29, 2007 |
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MADANMOHAN KUNDANLAL CHANDAK Vs. STATE OF MAHARASHTRA
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August 29, 2007 |
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MADHAV TUKARAM KULAL Vs. KISAN AYAJI BODAKHE
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March 1, 2007 |
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MADHAVI S KULKARNI Vs. VISHRAM S BHAKRE
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January 11, 2007 |
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MADHAVJI JERAM KOTAK Vs. JAY LAXMI GOPALJI SURJI
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April 18, 2007 |
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MADHU CONTINENTAL CONSTRUCTIONS PVT LTD Vs. PARAMBIDATHU CHECKO JOSE
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June 21, 2007 |
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MADHUKAR Vs. STATE OF MAHARASHTRA
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July 19, 2007 |
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MADHUKAR A SHELDEKAR Vs. SECRETARY, VILLAGE PANCHAYAT OF CALANGUTE
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April 2, 2007 |
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MADHUKAR AADAPPA GAIKWAD Vs. STATE OF MAHARASHTRA
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June 11, 2007 |
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MADHUKAR MADHAVRAO KALE Vs. STATE OF MAHARASHTRA
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June 4, 2007 |
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MADHUKAR RAJANNA DARBHE Vs. UNION OF INDIA
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June 22, 2007 |
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MADHUKAR RAMSINGH ALKARI Vs. STATE OF MAHARASHTRA
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July 11, 2007 |
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MADHURI BHIMRAO CHAUHAN Vs. BHIMRAO HIRACHAND CHAUHAN
|
October 8, 2007 |
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MADHURI NAGESH DHURVE Vs. STATE ELECTION COMMISSONER
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July 13, 2007 |
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MADHURI PRABHAKAR PATOLE Vs. ARUNA SATISHCHANDRA GAIKWAD
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November 29, 2007 |
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MADIBAL CHIDALLAPPA KATEMANI Vs. STATE OF MAHARASHTRA
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June 12, 2007 |
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MAGANLAL DADDULAL PAIGWAR Vs. CENTRAL BUREAU OF INVESTIGATION
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August 14, 2007 |
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MAH HOUSING AND AREA DEVELOPMENT AUTHORITY Vs. MAHESH JAGGUMAL SACCHANI
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August 4, 2007 |
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MAHADEO DAMDUJI DAYARE Vs. STATE OF MAHARASHTRA
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April 11, 2007 |
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MAHADEO GOPALA SHINDE Vs. NIVRUTTI SHRIPATI JADHAV
|
January 9, 2007 |
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MAHADEO PANDURANG KADAM Vs. STATE OF MAHARASHTRA
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February 8, 2007 |
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MAHADEV PANDURANG KAMBEKAR Vs. SHREE KRISHNA WOOLLEN MILLS
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July 19, 2007 |
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MAHADEV SHRAWANJI ADASE Vs. UNION OF INDIA
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March 12, 2007 |
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MAHADU NARAYAN PAWAR Vs. ADDITIONAL COMMISSIONER
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September 5, 2007 |
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MAHALAKSHMI GLASS WORKS PVT LTD Vs. STATE OF MAHARASHTRA
|
June 29, 2007 |
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MAHARAJA DEVELOPERS Vs. UDAYSING PRATAPSINGHRAO BHONSLE
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February 28, 2007 |
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MAHARASHTRA ANTIBIOTICS AND PHARMACEUTICALS LTD Vs. ENVIRONMENTAL TECHNOLOGIES INDIA LTD
|
March 5, 2007 |
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MAHARASHTRA ENGG PLASTIC AND GENERAL KAMGAR UNION Vs. CHAMUNDA PETROLEUM
|
February 2, 2007 |
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MAHARASHTRA HOUSING AND AREA DEVELOPMENT AUTHORITY Vs. MAHESH JAGGUMAL SACCHANI
|
April 26, 2007 |
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MAHARASHTRA HOUSING AND REA DEVELOPMENT AUTHORITY Vs. MAHESH JAGGUMAL SACCHANI
|
June 4, 2007 |
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MAHARASHTRA INDUSTRIAL DEVELOPMENT CORPORATION Vs. SHAIKH KHATINABI
|
December 6, 2007 |
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MAHARASHTRA INDUSTRIES DEVELOPMENT CORPORATION Vs. GOVARDHANI CONSTRUCTIONS COMPANY
|
March 7, 2007 |
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MAHARASHTRA RAJYA MATHADI TRANSPORT AND GENERAL KAMGAR UNION Vs. BOMBAY IRON AND STEEL LABOUR BOARD
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February 15, 2007 |
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MAHARASHTRA RAJYA RASHTRIYA KAMGAR SANGH Vs. KAMGAR SURAKSHA SANGH
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October 11, 2007 |
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MAHARASHTRA RAJYA SURAKSHA RAKSHAH Vs. SECURITY GUARDS BOARD FOR GREATER BOMBAY
|
July 19, 2007 |
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MAHARASHTRA RASHTRA BHASHA SABHA Vs. S R PATIL
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December 18, 2007 |
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MAHARASHTRA SHIKHAN PRASARAK MANDAL Vs. KASHINATH BHANOJI TAYDE
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December 10, 2007 |
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MAHARASHTRA SMALL SCALE INDUSTRIES DEVELOPMENT CORPORATION LTD Vs. PRADEEP WAKHARIYA
|
June 27, 2007 |
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MAHARASHTRA STATE CO OP COTTON GROWERS MKT FEDERATION LTD Vs. ASHA JOSEPH DMELLO
|
September 11, 2007 |
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MAHARASHTRA STATE CO OPERATIVE BANK LTD Vs. NAMDEV TUKARAM PENDEKAR
|
June 26, 2007 |
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MAHARASHTRA STATE ELECTRICITY DISTRIBUTION COMPANY LIMITED Vs. GREEN WORD MAGNUM ENTERPRISES
|
September 7, 2007 |
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MAHARASHTRA STATE ROAD TRANSPORT
CORPORATION Vs. SINDHUTAI WD/O MADHUKAR
HASTAK
|
November 19, 2007 |
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MAHARASHTRA STATE ROAD TRANSPORT CORPORATION Vs. DWARKADAS NATHMAL BHARUKA
|
May 4, 2007 |
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MAHARASHTRA STATE ROAD TRANSPORT CORPORATION Vs. MAHARASHTRA S T CHALAK WAHAK YANTRIKI SANGHATANA AKOLA
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May 4, 2007 |
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MAHARASHTRA STATE ROAD TRANSPORT CORPORATION Vs. ANANDRAO NARAYANRAO JAWKE
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May 4, 2007 |
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MAHARASHTRA STATE ROAD TRANSPORT CORPORATION Vs. BHASKAR S O RAMRAO WANJARE
|
February 12, 2007 |
|
MAHARASHTRA STATE ROAD TRANSPORT CORPORATION Vs. W M TANDEKAR
|
April 9, 2007 |
|
MAHARASHTRA STATE ROAD TRANSPORT CORPORATION Vs. NANURAM MOHANLAL VERMA
|
October 31, 2007 |
|
MAHARASHTRA STATE ROAD TRANSPORT CORPORATION Vs. PANDURANG BALWANT KADAM
|
September 5, 2007 |
|
MAHARASHTRA STATE WAREHOUSING
CORPORATION Vs. SUHAS VAMAN BAPAT
|
October 17, 2007 |
|
MAHARASHTRA SURAKSHA RAKSHAK AGHADI Vs. SECURITY GUARDS BOARD
|
June 21, 2007 |
|
MAHARASHTRA TECHNICAL EDUCATION SOCIETY Vs. SUREKHA J TAMBEKAR
|
July 25, 2007 |
|
MAHATMA JYOTIBA FULE ADIWASI MAGASVARGIYA GRUHA NIRMAN SAHAKARI SANSTHA LTD Vs. STATE OF MAHARASHTRA
|
June 4, 2007 |
|
MAHENDRA NANJIBHAI MEHTA Vs. STATE OF MAHARASHTRA
|
December 10, 2007 |
|
MAHESH LAXMAN KORE Vs. STATE OF MAHARASHTRA
|
March 1, 2007 |
|
MAHESH NANDLAL ASRANI Vs. BOMBAY MUNICIPAL CORPORATION
|
June 5, 2007 |
|
MAHESH RAJKUMAR KANHED Vs. RAMESH BHAGWANSA WALALE
|
February 6, 2007 |
|
MAHESH SITARAMJI PUROHIT Vs. STATE OF MAHARASHTRA
|
April 4, 2007 |
|
MAHESH TULSHIRAM BHOWARE Vs. STATE OF MAHARASHTRA
|
October 12, 2007 |
|
MAHESHCHANDRA SAXENA Vs. STATE OF MAHARASHTRA
|
September 13, 2007 |
|
MAHINDAR AND MAHINDRA EMPLOYEES UNION Vs. COMMISSIONER OF LABOUR
|
January 24, 2007 |
|
MAHINDRA AND MAHINDRA Vs. SURYABAHN AVHAD
|
March 5, 2007 |
|
MAHINDRA AND MAHINDRA LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 17, 2007 |
|
MAHINDRA UGINE STEEL CO. LTD. Vs. COMMISSIONER OF C. EX.
|
July 5, 2007 |
|
MAHINDRAAND MAHINDRA LTD Vs. ASSESSING OFFICER
|
April 2, 2007 |
|
MAJID BAIG NASER BAIG Vs. STATE OF MAHARASHTRA
|
July 4, 2007 |
|
MAKHARIA FACTORIES LIMITED Vs. STATE OF MAHARASHTRA
|
December 6, 2007 |
|
MALLAYA BAPENNA MEKKALWAR Vs. RAJBOINA BHEMMAKA W O HANAMANTOO
|
December 20, 2007 |
|
MALLIKARJUNAPPA Vs. JOINT CHARITY COMMISSINER MAHARASHTRA STATE
|
September 29, 2007 |
|
MALTI Vs. STATE OF MAHARASHTRA
|
August 10, 2007 |
|
MALTI DEORAM KOLI Vs. STATE OF MAHARASHTRA
|
April 5, 2007 |
|
MALTI VENKATRAO KULKARNI Vs. G YOGANAND
|
July 18, 2007 |
|
MALU ALIAS WASUDEO MUKA BORKAR Vs. STATE OF MAHARASHTRA
|
March 30, 2007 |
|
MAMATADEVI PRAFULLAKUMAR BHANSLI Vs. VIJAYKUMAR MAMRAJ AGRAWAL
|
October 25, 2007 |
|
MANGAL DILIP KOTHARI Vs. DILIP ALIAS DINKAR DATTATRAYA KAHANE
|
September 4, 2007 |
|
MANGAL DINKAR MADAKE Vs. STATE OF MAHARASHTRA
|
June 13, 2007 |
|
MANGALA DINKAR SHANKAR SHELLAR Vs. LAXMAN GANPAT JADHAV
|
September 19, 2007 |
|
MANGALA VASANT YADAV Vs. POONA SEVASADAN SOCIETY
|
December 20, 2007 |
|
MANI K SHAH Vs. SATNAM APARTMENTS LTD
|
April 21, 2007 |
|
MANIBHADRA MARKETING PVT LTD Vs. CHANDRAKANT MANILAL KOTHARI
|
January 18, 2007 |
|
MANIKCHAND PRATAPMAL BAJ Vs. SAKARCHAND PREMCHAND GUJARATHI
|
March 8, 2007 |
|
MANIPUR UPENDRA KINI Vs. STATE OF MAHARASHTRA
|
April 9, 2007 |
|
MANIRAM ENTERPRISES Vs. MANAGING DIRECTOR THE MAHARASHTRA DEVLOPMENT CORPORATION LTD
|
September 17, 2007 |
|
MANISH MADANLAL JUNEJA Vs. STATE OF MAHARASHTRA AND OTHERS
|
October 4, 2007 |
|
MANISH SHYAMLAL MAKHIJA Vs. STATE OF MAHARASHTRA
|
February 28, 2007 |
|
MANISH VIJAY MHASHELKAR Vs. STATE OF MAHARASHTRA
|
August 30, 2007 |
|
MANISHA MADHKAR MATE Vs. STATE OF MAHARASHTRA
|
October 4, 2007 |
|
MANJIT SINGH MOOLSINGH SETHI Vs. STATE OF MAHARASHTRA
|
December 20, 2007 |
|
MANJIT SINGH OBHAN Vs. STATE OF MAHARASHTRA
|
April 25, 2007 |
|
MANJIT SINGH SETHI Vs. STATE OF MAHARASHTRA
|
March 7, 2007 |
|
MANJU ASHOKRAO WANKHEDE Vs. CHIEF EXECUTIVE OFFICER : BLOCK DEVELOPMENT OFFICER
|
November 28, 2007 |
|
MANJULABAI BHAURAO LAKHAMAPURE Vs. LAHANUBAI HIRAMAN PARAKHI
|
April 3, 2007 |
|
MANJULABAI BHAURAO LAKHAMAPURE Vs. STATE OF MAHARASHTRA THROUGH COLLECTOR YAVATMAL
|
April 3, 2007 |
|
MANJUNATH VITTAL KAMATH Vs. INDIAN INSTITUTE OF TECHNOLOGY
|
April 19, 2007 |
|
MANOHAR BAPURAOJI ZINGARE Vs. DIVISIONAL CONTROLLER
|
February 12, 2007 |
|
MANOHAR S/O JANARDHAN BHADADE Vs. BHASKAR S/O GANPATRAO WALOKAR
|
November 28, 2007 |
|
MANOHAR SAWAI RATHOD Vs. STATE OF MAHARASHTRA
|
January 12, 2007 |
|
MANOHAR T BHAMBANI Vs. S K LAUL CHIEF ENGINEER
|
September 4, 2007 |
|
MANOJ DILIP TRIVEDI Vs. STATE OF MAHARASHTRA
|
February 2, 2007 |
|
MANOJ KUMAR GOSWAMI Vs. P V SANGHAVI
|
April 5, 2007 |
|
MANOJ KUMAR SARANGI Vs. DY COMMISSIONER OF CUSTOMS P R AND I
|
June 29, 2007 |
|
MANOJ PRALHAD SONAWANE Vs. STATE OF MAHARASHTRA
|
July 31, 2007 |
|
MANOJ RAMA MOHITE Vs. STATE OF MAHARASHTRA
|
October 10, 2007 |
|
MANOJ RAMESH MEHTA Vs. STATE OF MAHARASHTRA
|
January 23, 2007 |
|
MANORAMABAI KESHAV JOSHI Vs. ARUN KESHAV JOSHI
|
October 12, 2007 |
|
MANSHI SANDIP NALAWADE, S N PATIL, PRAMOD NAGAR Vs. SANDIP
|
November 30, 2007 |
|
MANSINH HANSRAJ KHATAU Vs. UNION OF INDIA
|
August 16, 2007 |
|
MANUBHAI P VASHI Vs. BAR COUNCIL OF INDIA
|
June 4, 2007 |
|
MANUBHAI PARAGJI VASHI Vs. BAR COUNCIL OF MAHARASHTRA
|
February 14, 2007 |
|
MANUBHAI SAKARCHAND SHAH Vs. S.K. LAL
|
October 29, 2007 |
|
MANZOOR AHMAD Vs. STATE OF MAHARASHTRA
|
August 1, 2007 |
|
MAQBOOL AHAMD Vs. STATE OF MAHARASHTRA
|
September 12, 2007 |
|
MARAYADIT KOLHAPUR Vs. STATE OF MAHARASTRA
|
August 23, 2007 |
|
MARCELINA OLIVEIRA Vs. FRANCISCA ESTEVES
|
April 2, 2007 |
|
MARCOS CORDEIRO ALIAS MARK CORDEIRO Vs. CONFEITARIA ITALIANA
|
September 13, 2007 |
|
MAREGAON TALUKA RAST BHAV DUKANDAR VA KIRKOL KEROSENE VIKRETA ASSOCIATION Vs. STATE OF MAHARASHTRA
|
November 28, 2007 |
|
MARIA P A A FERNANDES Vs. DEVENDRA SHANKAR KENKRE
|
March 22, 2007 |
|
MARIA VITORIA FERNANDES LINHARES Vs. CELIA OLIVEIRA FERNANDES
|
September 13, 2007 |
|
MARICO LTD Vs. RAJ OIL MILLS LTD
|
February 27, 2007 |
|
MARIO COTTA PEREIRA Vs. GORAKSHAWADI SHANTINAGAR GRAM VIKAS SAMIITTEE
|
March 8, 2007 |
|
MAROTI DATTARAO BANSODE Vs. STATE OF MAHARASHTRA
|
May 3, 2007 |
|
MAROTI PRABHAKAR PUND Vs. STATE OF MAHARASHTRA
|
December 7, 2007 |
|
MARS ENTERPRISES Vs. MUMBAI MUNICIPAL CORPORATION
|
March 28, 2007 |
|
MARUTI BALAJI DENGLE Vs. STATE OF MAHARASHTRA
|
June 22, 2007 |
|
MARUTI FERTOCHEM LTD Vs. KISAN S/O ANNASAHEB BAHIR
|
September 13, 2007 |
|
MARUTI RAU MANE Vs. SHRIKANT MARUTI MANE
|
February 21, 2007 |
|
MARWAH STEELS PVT LTD Vs. UNION OF INDIA
|
October 5, 2007 |
|
MARY CARMA SANTANA FERNANDES D COSTA Vs. ASTRIO PATROCINHO PASCAL MASCARENHAS
|
October 12, 2007 |
|
MASOOD ALI AHMED ALI Vs. SHAIK HUSSAIN SHAIK MUSA
|
April 27, 2007 |
|
MATSYODARI STEEL ALLOYS P LTD Vs. COMMR OF C EX & CUS , AURANGABAD
|
March 12, 2007 |
|
MAUVIN GODINHO Vs. STATE OF MAHARASHTRA
|
October 26, 2007 |
|
MAYA W/O SAHEBRAO METKAR Vs. STATE OF MAHARASHTRA
|
November 26, 2007 |
|
MAYABAI Vs. RAMRAO KISAN CHOUKE
|
January 17, 2007 |
|
MAYUR MAHILA SHIKSHAN SANSTHA Vs. M B MALI
|
July 5, 2007 |
|
MAZGAON DOCK LIMITED Vs. SHIVBRAT JAGROOP MISHRA
|
October 1, 2007 |
|
MEDHA GAURAV TALEKAR Vs. GAURAV KALURAM TALEKAR
|
April 4, 2007 |
|
MEENA BALWANTRAO SHETE Vs. PRESIDING OFFICER SCHOOL TRIBUNAL AMRAVATI
& AURANGABAD DIVISION
|
November 19, 2007 |
|
MEGA ENTERPRISES Vs. STATE OF MAHARASHTRA
|
February 6, 2007 |
|
MEHAR PARVEEN ABDUL RAB Vs. UNION OF INDIA
|
January 12, 2007 |
|
MEHERJI ASPENDIAR OSHTORI Vs. KAIKHOSROW ASPENDIAR OSHTORI
|
February 12, 2007 |
|
METHODIST CHURCH IN INDIA Vs. BISHOP DINESH K AGRWAL
|
February 26, 2007 |
|
MIDDLE EAST BANK Vs. PRARTHANA INTERNATIONAL
|
February 8, 2007 |
|
MILAGRINA ANDRADE Vs. RAJESH NAIK, MEMBER SECRETARY
|
July 5, 2007 |
|
MINERIA NACIONAL LIMITADA Vs. SOCIEDADE DE FOMENTO INDUSTRIAL PVT. LTD.
|
March 23, 2007 |
|
MINI PETER PHILIPS Vs. DINA J S FANIBANDA
|
July 5, 2007 |
|
MIRZA EJAJ BAIG Vs. STATE OF MAHARASHTRA
|
January 31, 2007 |
|
MLC MARINE PTE LTD Vs. COMMISSIONER OF CUSTOMS
|
March 29, 2007 |
|
MOHAMED KASAM SHAMSHUDDIN Vs. STATE OF MAHARASHTRA
|
January 10, 2007 |
|
MOHAMED NABI YARMOHAMMED SHAIKH Vs. STATE OF MAHARASHTRA
|
July 12, 2007 |
|
MOHAMMAD AYYUB S/O MOHAMMAD ISMAIL KADRI Vs. STATE OF MAHARASHTRA
|
February 27, 2007 |
|
MOHAMMAD HARUNFAKIR MOHMED ANSARI Vs. STATE OF MAHARASHTRA
|
July 3, 2007 |
|
MOHAMMAD MASOOD Vs. MOHAMMAD HUSSAIN
|
November 29, 2007 |
|
MOHAMMED ASHRAF ABDULLAH Vs. STATE OF MAHARASHTRA
|
July 26, 2007 |
|
MOHAMMED FAROOQUE SHAHDAT Vs. KANTABEN G SAVATIA
|
April 16, 2007 |
|
MOHAMMED JAFFAR ALIAS JAFFAR ALIAS MUNNA UMAR MOGAL Vs. STATE OF MAHARASHTRA
|
July 10, 2007 |
|
MOHAN Vs. STATE OF MAHARASHTRA THROUGH P S O KAMPTEE
|
February 7, 2007 |
|
MOHAN GIRIDHAR SINGH Vs. STATE OF MAHARASHTRA
|
June 14, 2007 |
|
MOHAN RAMJI GOYAL Vs. STATE OF MAHARASHTRA
|
August 1, 2007 |
|
MOHAN S/O DEORAO CHAVAN Vs. STATE OF MAHARASHTRA
|
November 28, 2007 |
|
MOHAN T. KHANDELWAL Vs. STATE
|
July 12, 2007 |
|
MOHANLAL NANDRAM CHOUDHARI Vs. STATE OF MAHARASHTRA
|
April 27, 2007 |
|
MOHANLAL NATHULAL KHIRAYYAH Vs. HAJI SHAIK BASHIR
|
December 19, 2007 |
|
MOHD NISSAR Vs. SHIVAJI BHANUDAS KARDILE
|
September 21, 2007 |
|
MOHD SALIM ABDUL SALAM Vs. SABIHA MAQSOOD KHAN
|
January 12, 2007 |
|
MOHD TAJ MOHD YAKUB Vs. STATE OF MAHARASHTRA
|
October 11, 2007 |
|
MOHD TALIB MOHD SADIQUE Vs. A S KUCHEWAR
|
January 17, 2007 |
|
MOHIDIN M SANGAM Vs. UNION OF INDIA
|
November 22, 2007 |
|
MOHMED MUBARAK ALIAS MUNNA BASHIR KHAN Vs. D SIVANANSHAN
|
July 17, 2007 |
|
MONT BLANC CO-OPERATIVE HOUSING SOCIETY LIMITED Vs. STATE OF MAHARASHTRA
|
March 2, 2007 |
|
MORESHWAR VAMAN PATWARDHAN Vs. CENTRAL BUREAU OF INVESTIGATION
|
April 9, 2007 |
|
MOTABIR JAHAN SHAIKH Vs. SHAIKH AHMED SHAIKH
|
April 26, 2007 |
|
MOTHER AND PLATT FIRE SYSTEMS LTD Vs. STATE OF MAHARASHTRA
|
April 30, 2007 |
|
MOTILAL M. GUPTA Vs. CHIEF COMMISSIONER OF INCOME TAX
|
January 23, 2007 |
|
MOTILAL RAMAKANT MUJUMDAR Vs. PUROHIT AND COMPANY LTD
|
January 25, 2007 |
|
MOTIRAM Vs. PRESIDENT
|
November 26, 2007 |
|
MOTIVALA AND NATEKAR Vs. SHANTARAM N WADEKAR
|
September 19, 2007 |
|
MRS. USHA WAMANRAO CHARDE Vs. COMMISSIONER OF INCOME TAX
|
April 18, 2007 |
|
MUJIB AHMED MUSHRAF ALI AHMED Vs. STATE OF MAHARASHTRA
|
July 16, 2007 |
|
MUJIB AHMED MUSHRAF ALI AHMED Vs. STATE OF MAHARASHTRA
|
July 18, 2007 |
|
MUKAND STAFF AND OFFICER ASSOCIATION Vs. MUKAND LTD
|
April 3, 2007 |
|
MUKESH DESAI Vs. KALYAN BANERJEE
|
August 16, 2007 |
|
MUKULIKA S JAWALKAR Vs. STATE OF MAHARASHTRA
|
July 19, 2007 |
|
MUKUND STAFF AND OFFICERS ASSOCIATION Vs. MUKUND LIMITED
|
August 22, 2007 |
|
MUKUNDA BHIVSAM MAHAJAN Vs. STATE OF MAHARASHTRA
|
April 25, 2007 |
|
MULA EDUCATION SOCIETY SONAI Vs. HAIBHAU JAGANNATH KARDILE
|
July 5, 2007 |
|
MULRAJ DWARKADAS Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY
|
July 31, 2007 |
|
MUNICIPAL CORPORATION OF
GREATER BOMBAY Vs. KACHARA VAHATUK SHRAMIK
SANGH
|
November 2, 2007 |
|
MUNICIPAL CORPORATION OF GREATER BOMBAY Vs. HARI TUKARAM KATAKE
|
June 22, 2007 |
|
MUNICIPAL CORPORATION OF GREATER MUMBAI Vs. B P STEEL INDUSTRIES PVT LTD
|
March 30, 2007 |
|
MUNICIPAL CORPORATION OF GREATER MUMBAI Vs. KESHAV EKNATH POPHALE
|
September 3, 2007 |
|
MUNICIPAL CORPORATION OF GREATER MUMBAI Vs. AZHARALI ANWARALI SAMBHALWALA
|
March 3, 2007 |
|
MUNICIPAL CORPORATION OF GREATER MUMBAI Vs. MOHAMED KHALID KHAN
|
November 26, 2007 |
|
MUNICIPAL CORPORATION OF GREATER MUMBAI Vs. AZHARALI ANWARALI SAMBHALWALA
|
March 30, 2007 |
|
MUNICIPAL COUNCIL Vs. BABURAO BUDHAJI KALAM
|
January 17, 2007 |
|
MUNICIPAL COUNCIL HIGANGHAT Vs. VITHAL MAROTRAO KAMDI
|
May 4, 2007 |
|
MUNICIPAL COUNCIL HINGANGHAT Vs. SANJAY DHANRAJ YENORKAR
|
May 4, 2007 |
|
MUNICIPAL COUNCIL PULGAON Vs. SAU MANU SUDESH MALIK
|
May 3, 2007 |
|
MUNICIPAL COUNCIL PUSAD Vs. KUNDANLAL MOHANLAL JAISWAL
|
January 31, 2007 |
|
MUNIRABAD CHEMICALS COMPANY Vs. B C MODY EXPORTS PVT LTD
|
April 3, 2007 |
|
MURARI GOVARDHAN SHETH Vs. UTTAMCHAND DAGADULAL PAGARIYA
|
February 8, 2007 |
|
MURLI BANSI LUDERKAR Vs. SHUBAM MURLI LUDERKAR
|
July 25, 2007 |
|
MURLIDHAR RAMKRISHNA GATHE Vs. STATE OF MAHARASHTRA
|
January 18, 2007 |
|
MURLIDHAR S O ATMARAM WANI Vs. DHARANGAON NAGAR PALIKA
|
December 17, 2007 |
|
MURLIDHAR SITARAM DONGARDIVE Vs. STATE OF MAHARASHTRA
|
September 24, 2007 |
|
MUSTAFA SHAHADAL SHAIKH Vs. STATE OF MAHARASHTRA
|
November 28, 2007 |
|
MUTTA INTERNATIONAL Vs. NANDNANDAN SILK MILLS PVT LTD
|
April 13, 2007 |
|
MUTTA INTERNATIONAL Vs. LAXMI POLYTEX PVT LTD
|
April 13, 2007 |
|
N B MULANI Vs. INSPECTOR GENERAL S W S CENTRAL INDUSTRIAL SECURITY GORCE
|
April 25, 2007 |
|
N C NARIELWALLA AGIARY TRUST Vs. STATE OF MAHARASHTRA
|
January 17, 2007 |
|
N CHANDRA CHEMS Vs. VARMA MUKHARJI PVT LTD
|
June 8, 2007 |
|
N N GAUNEKAR Vs. SURESH PRADHU
|
January 31, 2007 |
|
N T C S M LTD Vs. KAMALA SINGH
|
November 2, 2007 |
|
NAFIYAZ SHEIKH NARUDDIN MAMTEKAR Vs. STATE OF GOA
|
February 21, 2007 |
|
NAGPUR MUNICIPAL CORPORATION Vs. PANCHMURTI EDUCATION SOCIETY
|
January 15, 2007 |
|
NAGPUR MUNICIPAL CORPORATION Vs. SUDESHWAR
|
April 21, 2007 |
|
NAGPUR SHIKSHAN MANDAL Vs. HARIBHAU
|
January 9, 2007 |
|
NAGPUR VEHICLE HIRE PURCHASE ASSOCIATION Vs. TRANSPORT COMMISSIONER STATE OF MAHARASHTRA
|
April 20, 2007 |
|
NAHOOR AMIN CHINPADE Vs. RAKIRMOHAMMAD P SHAIKH
|
August 6, 2007 |
|
NAIGAON EDUCATION SOCIETY Vs. M S BHAVAR
|
August 9, 2007 |
|
NAMDEO DASHRATH SHINDE Vs. STATE OF MAHARASHTRA
|
March 16, 2007 |
|
NAMDEO DAYARAM SONEKAR Vs. STATE OF MAHARASHTRA
|
April 2, 2007 |
|
NAMDEO MALI Vs. JAYRAM BARDE
|
December 17, 2007 |
|
NAMDEO TUKARAM KUTTARWADE Vs. STATE OF MAHARASHTRA
|
June 15, 2007 |
|
NAMDEORAO BHAGWANJI BUJADE Vs. RUPRAO S O HUKAJI DHOLE
|
August 20, 2007 |
|
NAMDEV BHAU GARE Vs. STATE OF MAHARASHTRA
|
March 20, 2007 |
|
NAMDEV TORASKAR Vs. STATE OF MAHARASHTRA
|
May 3, 2007 |
|
NANA SOMNATH Vs. STATE OF MAHARASHTRA
|
October 9, 2007 |
|
NANA YASHWANTRAO LAKHDIVE Vs. ALTAF YAKUB GONDIL
|
August 14, 2007 |
|
NANDA YADAVRAO SHANKHPALE Vs. STATE OF MAHARASHTRA
|
April 5, 2007 |
|
NANDKISHOR GANGARAM DHUDKEKAR Vs. UNION OF INDIA
|
July 4, 2007 |
|
NANDKISHOR LAXMINARAYAN MUNDHADA Vs. DWARKADAS MURLIDHAR MUNDHADA
|
November 2, 2007 |
|
NANDKUMAR MUNNASWAMI PILLEY Vs. STATE OF MAHARASHTRA
|
March 29, 2007 |
|
NANDKUMAR PANDURANG GHADGE Vs. STATE OF MAHARASHTRA
|
January 17, 2007 |
|
NANDKUMAR S KALE Vs. BHAURAO CHANDRESBHANJI TIDKE
|
July 26, 2007 |
|
NANDLAL A PALIWAL Vs. STATE OF MAHARASHTRA
|
January 12, 2007 |
|
NANDLAL PUNDLIKRAO SABE Vs. MAHARASHTRA STATE EXAMINATION COUNCIL
|
October 8, 2007 |
|
NARANG OVERSEAS PVT LTD Vs. INCOME TAX APPELLATE TRIBUNAL
|
July 30, 2007 |
|
NARAYAN @ CHIMA YESHWANT SHENDE Vs. STATE OF MAHARASHTRA
|
November 28, 2007 |
|
NARAYAN BAPUJI DHOTE Vs. DIVISIONAL CONTROLLER
|
October 31, 2007 |
|
NARAYAN BAPUJI DHOTE Vs. DIVISIONAL CONTROLLER MAHARASHTRA STATE ROAD TRANSPORT CORPORATION
|
January 31, 2007 |
|
NARAYAN KESHAORAO PURANIK Vs. STATE OF MAHARASHTRA
|
April 16, 2007 |
|
NARAYAN SAHADU PATIL Vs. KALASHRI VIJAY DHAMKE
|
September 12, 2007 |
|
NARAYAN VISHNU JAYGUDE Vs. SAVITRABAI KISAN SALUNKHE
|
January 16, 2007 |
|
NARAYAN WAMANRAO CHARADE Vs. STATE OF MAHARASHTRA
|
April 13, 2007 |
|
NARAYAN YESHWANT PEDNEKAR Vs. SABAJI VISHRAM CHAMANKAR
|
September 24, 2007 |
|
NARAYANKARWA Vs. UNION OF INDIA
|
March 6, 2007 |
|
NARENDRA GOTU PARDESI Vs. MAYOR DHULE MUNICIPAL CORPORATION DHULE
|
June 29, 2007 |
|
NARENDRA SON OF DAMODAR DAHAKE Vs. JOINT CHARITY COMMISSIONER : NAGORAO SON OF RAMCHANDRA
|
December 7, 2007 |
|
NARENDRA SONPAL Vs. JAM MANUFACTURING CO LTD
|
February 8, 2007 |
|
NARESH Vs. STATE OF MAHARASHTRA THROUGH THE STATION OFFICER
|
February 8, 2007 |
|
NARESH A SHAH Vs. COMMISSIONER OF CUSTOMS
|
November 29, 2007 |
|
NARESH BALIRAM SONWANE Vs. KISHOR KASHINATH PATIL
|
July 25, 2007 |
|
NARESH KRISHNA GAUNEKAR Vs. STATE OF GOA
|
December 18, 2007 |
|
NARESH LALCHAND BHAGCHANDANI Vs. UNION OF INDIA
|
April 19, 2007 |
|
NARESH SAKHARAM PATIL Vs. STATE OF MAHARASHTRA
|
July 13, 2007 |
|
NARESH UTTAM GAIKWAD Vs. STATE OF MAHARASHTRA
|
November 29, 2007 |
|
NARMADABAI RAMA KAMALCHA Vs. GODABAI N MANJUCHA
|
April 3, 2007 |
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NARMADABAI WD/O VISHNAJI KHANDARE AND ORS Vs. RAMKRUSHNA S/O GANPAT BOCHARE
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November 19, 2007 |
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NARSING Vs. STATE OF MAHARASHTRA
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December 13, 2007 |
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NASEEM AHMED SHAIKH Vs. CHANDRA IYENGAR
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February 2, 2007 |
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NASHIK WORKERS UNION NASHIK Vs. MAHINDRA AND MAHINDRA LTD
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September 12, 2007 |
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NASIK ZILLA MARATHA VIDYA PRASARAK SAMAJ Vs. YESHWANT UKHA BORSE
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September 6, 2007 |
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NASIR HUSAIN FILMS PVT LTD Vs. SAREGAMA INDIA PVT LTD
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May 4, 2007 |
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NATALINA FERNANDES Vs. YESHWANT S ASNODKAR
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March 9, 2007 |
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NATESHA SECURITIES Vs. VINAYAK WAMAN MOKASHI
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October 15, 2007 |
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NATH HOLDING AND INVESTMENT Vs. BANK OF INDIA
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September 20, 2007 |
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NATHMAL JODHARAJ Vs. CHANDRARAO VIJAYSINGH DESHMUKH
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November 28, 2007 |
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NATHMAL JODHARAJ Vs. CHANDRARAO VIJAYSINGH DESHMUKH
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January 28, 2007 |
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NATHU HIRAMAN BHARAMBE Vs. STATE OF MAHARASHTRA
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July 11, 2007 |
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NATHU KERU BHATRE Vs. STATE OF MAHARASHTRA
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June 13, 2007 |
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NATIONAL EDUCATION SOCIETY Vs. MAHENDRA BABURAO JAMKAR
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April 6, 2007 |
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NATIONAL INSURANCE CO LTD Vs. SHRIKANT K GAONKAR
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October 12, 2007 |
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NATIONAL INSURANCE CO LTD Vs. RAMKRISHNA GAWDE
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October 12, 2007 |
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NATIONAL INSURANCE CO LTD Vs. PANDU ALIAS VISHRAM NARAYAN MANDREKAR
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October 12, 2007 |
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NATIONAL INSURANCE CO LTD Vs. DIPTI DEEPAK GAONKAR
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October 12, 2007 |
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NATIONAL INSURANCE CO LTD Vs. USHA PRAKASH GAWAS
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October 12, 2007 |
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NATIONAL INSURANCE CO LTD Vs. GAJANAN SHANKAR KERKAR
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October 12, 2007 |
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NATIONAL ORGANIC CHEMICAL INDUSTRIES LIMITED Vs. STATE OF MAHARASHTRA
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April 19, 2007 |
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NATIONAL SMALL INDUSTRIES CORPORATION LTD. Vs. BASSEIN METALS P. LTD.
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October 11, 2007 |
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NAVASHA BABU VAD Vs. STATE OF MAHARASHTRA
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November 23, 2007 |
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NAVI MUMBAI MUNICIPAL CORPORATION Vs. PAN INDIA INFRAVEST PVT LTD
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July 26, 2007 |
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NAVIN MOHANLAL KATARMAL Vs. STATE OF MAHARASHTRA
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July 17, 2007 |
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NAVNIT M RUPARELIA Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI
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September 27, 2007 |
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NAVRITTI NAMDEO THITE Vs. HEMRAJ GULABCHAND DAGA
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February 15, 2007 |
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NAYNA DNYANOBA PAWAR Vs. VIMAL NANDKISHOR MUNDADA
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November 2, 2007 |
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NAZARETH LOPES Vs. TOWN PLANNER TOWN AND COUNTRY PLANNING
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June 18, 2007 |
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NEELIMA VISHWAS RAUT Vs. CHIEF EXECUTIVE OFFICER : BLOCK DEVELOPMENT OFFICER
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November 28, 2007 |
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NEHRU NAGAR SHIVALAYA CO-OPERATIVE HOUSING SOCIETY LIMITED Vs. VIDYA DILIP NAIK
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April 27, 2007 |
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NEIL FONSECA Vs. STATE
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October 12, 2007 |
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NELSON MORISON METHEW Vs. STATE OF GOA
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August 23, 2007 |
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NEOLITE POLYMER INDUSTRIES PVT LTD Vs. STANDARD CHARTERED BANK
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August 21, 2007 |
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July 10, 2007 |
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December 17, 2007 |
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NEON LABORATORIES LTD Vs. ORNATE PHARMA PVT LTD
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October 24, 2007 |
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NEW EDUCATION INSTITUTE NASIK Vs. MAHEJABIN ASHFAK AHMED SHAIKH
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August 24, 2007 |
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NEW EDUCATION SOCIETY Vs. UNION OF INDIA
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November 29, 2007 |
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NEW ERA SHIPPING LTD Vs. M V P EXPRESS
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August 21, 2007 |
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April 13, 2007 |
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March 2, 2007 |
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November 2, 2007 |
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NEW INDIA ASSURANCE CO LTD Vs. SANTOSH
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July 17, 2007 |
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April 6, 2007 |
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March 23, 2007 |
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December 3, 2007 |
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November 27, 2007 |
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March 16, 2007 |
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NEW INDIA ASSURANCE COMPANY LTD Vs. RANGLAL PUNJU NIKAM
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June 23, 2007 |
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February 27, 2007 |
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October 23, 2007 |
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NIKHILESHWARA BUILDCON INDIA LTD Vs. ISHWARA ENCLAVE COOPERATIVE HOUSING SOCIETY LTD
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October 23, 2007 |
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March 23, 2007 |
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March 12, 2007 |
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NILESH C SANGHANI Vs. RAKESH V ZANGDA
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June 21, 2007 |
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NILESH MANSUKHLAL JAIN Vs. STATE OF MAHARASHTRA
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August 17, 2007 |
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April 25, 2007 |
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NINI GULLA Vs. PRINCIPAL B M RUIA MAHILA MAHAVIDHYALAYA
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September 6, 2007 |
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July 13, 2007 |
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July 13, 2007 |
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NIRAJ KUMAR Vs. UNION OF INDIA
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October 19, 2007 |
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NIRAJ KUMAR SINGH Vs. UNION BANK OF INDIA
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October 29, 2007 |
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NIRMALABAI VISHNU PAWAR Vs. STATE OF MAHARASHTRA
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August 17, 2007 |
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NITESH WADHWANI Vs. STATE OF MAHARASHTRA
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April 16, 2007 |
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NITIN Vs. GOVT LABOUR OFFICER
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September 12, 2007 |
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July 25, 2007 |
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September 14, 2007 |
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NITIN YEDABA GAIKWAD Vs. STATE OF MAHARASHTRA
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February 14, 2007 |
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NIVRUTI G AHIRE Vs. STATE OF MAHARASHTRA
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June 13, 2007 |
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February 13, 2007 |
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June 29, 2007 |
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July 20, 2007 |
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October 3, 2007 |
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November 2, 2007 |
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September 14, 2007 |
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February 13, 2007 |
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OBEROI COSTRUCTIONS PVT LTD Vs. WORLI SHIVASHAHI CO OP HOUSING
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July 11, 2007 |
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February 14, 2007 |
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February 22, 2007 |
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March 7, 2007 |
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OM PRAKASH JALAN Vs. COMPETENT AUTHORITY
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November 19, 2007 |
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June 18, 2007 |
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September 10, 2007 |
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OMJEE FINANCE PVT LTD Vs. AMRAVATI MUNICIPAL CORPORATION
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October 25, 2007 |
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May 3, 2007 |
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August 7, 2007 |
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August 4, 2007 |
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May 17, 2007 |
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April 4, 2007 |
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June 15, 2007 |
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March 22, 2007 |
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December 7, 2007 |
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November 23, 2007 |
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P S JOHN Vs. VOLTAS LTD
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October 11, 2007 |
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June 28, 2007 |
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October 4, 2007 |
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PADMAKAR HARIBHAU MULEY Vs. STATE OF MAHARASHTRA
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February 26, 2007 |
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PANCHAFULA Vs. STATE OF MAHARASHTRA
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September 18, 2007 |
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PANCHSHIL ALIAS SAGAR RAMCHANDRA JAIN JANGALE Vs. STATE OF MAHARASHTRA
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January 25, 2007 |
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PANDHARINATH Vs. STATE OF MAHARASHTRA
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April 17, 2007 |
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PANDHARINATH SAKHARAM CHOUDHARI Vs. STATE OF MAHARASHTRA
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July 20, 2007 |
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PANDHRINATH PUNJARAM LAHANE Vs. STETE OF MAHARASHTRA
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April 17, 2007 |
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PANDIT VITTHALRAO WANKHEDE Vs. STATE OF MAHARASHTRA
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August 7, 2007 |
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PANDURANG GOVIND BAABAR Vs. STATE OF MAHARASHTRA
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April 19, 2007 |
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PANDURANG R. SHET, TECHNICAL ASSISTANT STATE DIRECTOR OF CRAFTSMAN TRAINING NEVGINAGAR PANAJI GOA Vs. STATE OF GOA THROUGH THE CHIEF SECRETARY
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March 28, 2007 |
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PANDURANG RAGHUNATH SHINDE Vs. STATE OF MAHARASHTRA
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January 9, 2007 |
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April 19, 2007 |
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March 8, 2007 |
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PARAG MILK AND MILK PRODUCTS LTD Vs. UNION OF INDIA
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August 16, 2007 |
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August 31, 2007 |
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July 19, 2007 |
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July 25, 2007 |
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September 10, 2007 |
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August 6, 2007 |
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PARSHURAM KASHINATH CHAVAN Vs. STATE OF MAHARASHTRA
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March 29, 2007 |
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March 30, 2007 |
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June 29, 2007 |
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December 19, 2007 |
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November 22, 2007 |
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PATILBUWA Vs. STATE OF MAHARASHTRA
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June 15, 2007 |
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June 7, 2007 |
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PAWAN KUMAR Vs. ADMIRAL SUPERINTENDENT
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June 21, 2007 |
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October 17, 2007 |
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August 22, 2007 |
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January 19, 2007 |
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March 9, 2007 |
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December 7, 2007 |
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April 12, 2007 |
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July 5, 2007 |
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PHARMA BASE INDIA PVT LTD Vs. STATE OF MAHARASHTRA
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November 2, 2007 |
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March 21, 2007 |
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PIAGGIO VEHICLES PVT LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
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February 6, 2007 |
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February 5, 2007 |
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POPAT MOTI RATHOD Vs. STATE OF MAHARASHTRA
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April 3, 2007 |
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PORWAL AUTO SERVICES Vs. PUNJAB AND SINDH BANK
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June 15, 2007 |
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POYSHA
INDUSTRIAL COMPANY LIMITED Vs. POYSHA INDUSTRIAL COMPANY LTD
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March 5, 2007 |
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POYSHA INDUSTRIAL COMPANY LIMITED Vs. K R STEELUNION LIMITED
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March 5, 2007 |
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November 29, 2007 |
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PRABHAKAR BHAIYAJI GHODE Vs. COMMISSIONER OF INCOME TAX
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April 17, 2007 |
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PRABHAKAR DAULAT PAWAR Vs. STATE OF MAHARASHTRA
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November 23, 2007 |
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April 2, 2007 |
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PRABHAKAR ZABAJI ALIAS SAHEBRAO SIRSAT Vs. STATE OF MAHARASHTRA
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July 11, 2007 |
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PRABHAT MAHADAV NAIK Vs. STATE OF MAHARASHTRA
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March 15, 2007 |
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PRABHAWATI VIJAYKUMAR KHIVSARA Vs. STATE OF MAHARASHTRA
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December 3, 2007 |
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PRABHUDAS DAMODAR KOTECHA Vs. MANHARBALA JERAM DAMODAR
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July 10, 2007 |
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PRACHETA J LADHAKE Vs. STATE OF MAHARASHTRA
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October 25, 2007 |
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October 12, 2007 |
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PRADHAN Vs. KUMAR INDUSTRIES
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July 11, 2007 |
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September 20, 2007 |
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November 1, 2007 |
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February 13, 2007 |
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PRAGI BHARAT VANKIANI Vs. STATE OF MAHARASHTRA
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September 20, 2007 |
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October 18, 2007 |
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PRAKASH Vs. STATE OF MAHARASHTRA
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November 28, 2007 |
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PRAKASH ASHROBA GHULE Vs. STATE OF MAHARASHTRA
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December 10, 2007 |
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PRAKASH BABARAO KOLHE Vs. SINDHU GULABRAO SAWARKAR
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November 22, 2007 |
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PRAKASH G KACHHARA Vs. STATE OF MAHARASHTRA
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August 21, 2007 |
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PRAKASH GOPALRAO POHARE Vs. STATE OF MAHARASHTRA
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October 4, 2007 |
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PRAKASH JAYAWANT KOLI Vs. STATE OF MAHARASHTRA
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September 20, 2007 |
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PRAKASH PANDURANG SAWANT Vs. PUNJAB AND SIND BANK
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February 23, 2007 |
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PRAKASH RUPCHAND GANGARDE Vs. STATE OF MAHARASHTRA
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August 22, 2007 |
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PRAKASH SHANKARRAO AHER Vs. AMRAVATI UNIVERSITY
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January 9, 2007 |
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September 4, 2007 |
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PRAKASH VERNEKAR Vs. STATE OF GOA
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June 14, 2007 |
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June 14, 2007 |
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PRAKASH VISHNUPANT TILE Vs. RAMCHANDRA GANESH PATHAK
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June 16, 2007 |
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PRAKASH VISHNUPANT TILE Vs. RAMCHANDRA GANESH PATHAK
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April 14, 2007 |
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PRAKASH VITTHALRAO TALE Vs. RESIDENT DEPUTY COLLECTOR
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August 31, 2007 |
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PRAMILA Vs. SHANTABAI ALIAS SHALINIBAI
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October 31, 2007 |
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PRAMILA PANDIT SAGAT Vs. STATE OF MAHARASHTRA
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February 12, 2007 |
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PRAMILABAI PRABHAKAR BULBULE Vs. STATE OF MAHARASHTRA
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January 8, 2007 |
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PRAMILABAI PRABHAKAR BULBULE Vs. STATE OF MAHARASHTRA
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July 19, 2007 |
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PRAMOD A RAIKAR Vs. REGISTRAR OF CO OPERATIVE SOCIETIES
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November 22, 2007 |
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PRAMOD ANANTRAO PATHRE Vs. STATE OF STATE OF MAHARASHTRA
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May 3, 2007 |
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|
April 20, 2007 |
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PRANLAL K DOSHI Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY
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October 31, 2007 |
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PRASAD CHAMBERS PREMISES CO-OP
SOCIETY Vs. ESI CORPORATION
|
November 2, 2007 |
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PRASHANT Vs. STATE OF MAHARASHTRA
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August 7, 2007 |
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PRASHANT ASHOKRAO SALUNKE Vs. NAGPUR DISTRICT CENTRAL CO OPERATIVE BANK LTD
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May 4, 2007 |
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PRASHANT BANSILAL BAMB Vs. STATE OF MAHARASHTRA
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February 9, 2007 |
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PRASHANT SHANKAR RUMADE Vs. STATE OF MAHARASHTRA
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June 6, 2007 |
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PRATIK PRAKASHCHAND KARNAVAT Vs. STATE OF MAHARASHTRA
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June 13, 2007 |
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PRAVIN MAHADEO GADEKAR Vs. STATE OF MAHARASHTRA
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December 7, 2007 |
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PRAVIN NIWRITTI SAWANT Vs. J D ANANDGAONKAR EX J M F C
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April 23, 2007 |
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PRAVIN NIWRITTI SAWANT Vs. NISH PRAVIN SAWANT
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April 23, 2007 |
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PRAVIN NIWRITTI SAWANT Vs. STATE OF MAHARASHTRA
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April 23, 2007 |
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PRAVIN PREMSWAROOP KHANDELWAL Vs. STATE OF MAHARASHTRA
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June 28, 2007 |
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PRAVIN S/O GOPALRAO DESHKAR Vs. PRAKASH S/O KESHAORAO DESHKAR
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November 22, 2007 |
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PRAVIN SUKHDEO GANGURDE Vs. STATE OF MAHARASHTRA
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June 22, 2007 |
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PRAVINKUMAR KHIMJI Vs. HANSA KANTILAL ALIAS KALPANA KANTILAL
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April 20, 2007 |
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PRAYAGBAI BHOJRAM KEDAR Vs. STATE OF MAHARASHTRA
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February 26, 2007 |
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PREM CHAWLA Vs. STATE OF MAHARASHTRA
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February 27, 2007 |
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PREMABAI VYANKATRAO SINGARPURE Vs. PRIYADARSHANI MAHILA SAHAKARI BANK LTD
|
August 30, 2007 |
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PREMCHAND KASTURCHAND MUTHA Vs. COMMISSIONER OF INCOME TAX
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July 30, 2007 |
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PREMCHAND PHOOLCHAND PHOOLPAGAR Vs. AGRICULTURAL PRODUCT MARKET COMMITTEE, AURANGABAD
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February 1, 2007 |
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PREMIER REFRIGERATION LTD Vs. SADASHIV B POOJARI
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May 3, 2007 |
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PREMLATA PUNDALIKRAO SHAMBHARKAR Vs. CHIEF EXECUTIVE OFFICER : BLOCK DEVELOPMENT OFFICER
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November 28, 2007 |
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PRESIDENT DAMINI BAHUDDESHIYA SEVABHAVI SANSTHA Vs. DNYANOBA MANIK DHAWATE
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October 25, 2007 |
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PRINCIPAL B K M HIGH SCHOOL MUMBAI Vs. KESHAB ACHARI
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September 21, 2007 |
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PRINCIPAL COLLECTOR Vs. CAPITAL COLOUR LAB PVT LTD
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June 13, 2007 |
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PRITAM SINGH SANDHU Vs. SAMTA SAHKARI BANK LTD
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April 10, 2007 |
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PRITI GIRIJASHANKAR VARMA Vs. STATE OF MAHARASHTRA
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June 21, 2007 |
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PRIYADARSHINI EDUCATION TRUST Vs. RATIS RAFIA BANO
|
August 16, 2007 |
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PRIYANKA MAHESH JANGAM Vs. STATE OF MAHARASHTRA
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August 28, 2007 |
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PRIYANKA OMPRAKASH PANWAR Vs. STATE OF MAHARASHTRA
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December 19, 2007 |
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PROTECTION MANUFACTURES PVT LTD Vs. STATE OF MAHARASHTRA
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January 22, 2007 |
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PROVIDENT FUND INSPECTOR Vs. RAM CHANDRA BANDODKAR
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July 5, 2007 |
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PUKHRAJ MOHANLAL VYAS Vs. SANMITRA NAGRI SAHAKARI PATA SANSTHA LIMITED
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January 8, 2007 |
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PUNDLIK Vs. STATE OF MAHARASHTRA
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April 23, 2007 |
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PUNDLIK VITTHAL JAMADAR Vs. STATE OF MAHARASHTRA
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January 22, 2007 |
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PUNE DISTRICT CENTRAL CO OP BANK LTD Vs. DATTA VIKAS KARYAKARISEVA SAHAKARI SANSTHA MARY ADIT
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October 11, 2007 |
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PUNE PANJARPOLE TRUST Vs. BABAN GABAJI STATE
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October 5, 2007 |
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PUNE VIDYARTHI GRIHA Vs. SHASHIKALA B YADAV
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February 13, 2007 |
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PUNIKEM TEXTILE PRIVATE LIMITED Vs. SAMIDHA SANJAY MUNJ
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April 4, 2007 |
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PUNYA COAL ROADLINES Vs. WESTERN COALFIELDS LTD
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August 2, 2007 |
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PURNIMA SHANTILAL DEDHIA Vs. MAHARASHTRA HOUSING AND AREA DEVELOPMENT AUTHORITY MHADA
|
April 26, 2007 |
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PURSHOTTAM S TALREJA Vs. COOVER PHIROZE BHARUCHA
|
August 27, 2007 |
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PURSO NARAYAN GOSAVI Vs. GANESH RAGHOBA GOSAVI
|
January 12, 2007 |
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PURUSHOTTAM SHANKAR KHADSE Vs. STATE OF MAHARASHTRA
|
January 25, 2007 |
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PURUSHOTTAM SITARAM RAUT Vs. STATE OF MAHARASHTRA
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April 26, 2007 |
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PUSAD TALUKA RSAT BHAV DUKANDAR BAHUUDDESHIYA ASSOCIATION Vs. STATE OF MAHARASHTRA
|
November 28, 2007 |
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PUSHPA JIVATRAM MITHANI Vs. STATE OF MAHARASHTRA
|
August 8, 2007 |
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PUSHPA LAXMAN PATHRABE Vs. STATE OF MAHARASHTRA
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July 6, 2007 |
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PUSHPA P MULCHANDANI Vs. ADMIRAL RADHAKRISHIN TAHILIANI
|
October 4, 2007 |
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PUSHPABEN MULJI KOTHARI Vs. MUNICIPAL CORPORATION OF GR MUMBAI
|
June 11, 2007 |
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PYRAMID FINANCE LIMITED Vs. RAMKRISHNA IYER
|
January 18, 2007 |
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QUADRICON PVT LTD Vs. BAJRANG ALLOYS LTD
|
December 12, 2007 |
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R B SINGH Vs. PRINCIPAL SONOPANT DANDEKAR ARTS COLLEGE V S APTE COMMERCE COLLEGE
|
February 20, 2007 |
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R K PATEL Vs. RAJDHAR KALU PATIL ALIAS PATEL
|
April 23, 2007 |
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R K PATEL AND COMPANY Vs. STATE OF MAHARASTRA
|
August 2, 2007 |
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R K SIHNDE Vs. SHEKOBA AUTO PVT LTD
|
November 26, 2007 |
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R P DHANDA Vs. REGIONAL MANAGER UCO BANK
|
March 5, 2007 |
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R S KELUSKAR Vs. UNION OF INDIA
|
August 23, 2007 |
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R S KELUSKAR Vs. UNION OF INDIA
|
July 31, 2007 |
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R V P R T AYURVED MAHAVIDYALAYA AKOLA Vs. ASSISTANT PROVIDENT FUND COMMISSIONER
|
May 4, 2007 |
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RADHA KANHAIYA TEXTILE PROCESSORS Vs. UNION OF INDIA
|
April 18, 2007 |
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RADHABAI Vs. RAJENDRA
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March 21, 2007 |
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RADHABAI BALASAHEB SHIRKE Vs. KESHAV RAMCHANDRA JADHAV
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February 28, 2007 |
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RADHABAI CHARANSINGH CHAWARE Vs. STATE OF MAHARASHTRA
|
April 12, 2007 |
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RADHABAI CHARANSINGH CHAWARE Vs. STATE OF MAHARASHTRA
|
April 1, 2007 |
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RADHABAI CHARANSINGH CHAWARE Vs. STATE OF MAHARASHTRA
|
March 31, 2007 |
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RADHABAI LAXMANRAO GHATE Vs. DATTATRAYA RAGHUNATH
|
August 21, 2007 |
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RADHAKISAN DURYODHAR KHOBARKHEDE Vs. SAU SANGITA RADHAKISAN
|
July 25, 2007 |
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RADHIKA ALIAS SHASHIKALA RAMESHWARRAO UPASANE Vs. STATE OF MAHARASHTRA
|
July 2, 2007 |
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RADHU GOKUL GAWALI Vs. MOHAN KISHAN GAWALI
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June 15, 2007 |
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RAFIUDDIN QUAZI ZAINUL ABEDIN Vs. SALEHA KHATOON
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September 17, 2007 |
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RAGHLAL BRIJLAL KODAPE Vs. STATE OF MAHARASHTRA
|
August 23, 2007 |
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RAGHUNATH Vs. STATE OF MAHARASHTRA
|
October 22, 2007 |
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RAGHUNATH BAPU GAVADE Vs. STATE OF MAHARASHTRA
|
May 4, 2007 |
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RAGHUNATH FULAJI JADHAV Vs. RAJENDRA DINKARRAO PATIL
|
February 2, 2007 |
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RAGHUNATH MOTIRAM PATIL Vs. STATE OF MAHARASTRA
|
September 14, 2007 |
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RAGHUNATH NARAYAN BOKIL Vs. VITHAL SAWALA LIMBHORE
|
September 11, 2007 |
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RAGHUNATH R DESAI Vs. RELIABLE INDUSTRIAL CORPORATION
|
July 13, 2007 |
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RAGHUVANSH DEWANCHAND BHASIN Vs. STATE OF MAHARASHTRA
|
November 26, 2007 |
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RAHILA SAEED MALIK Vs. STATE OF MAHRASHTRA
|
September 29, 2007 |
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RAHUL S O SUDHIR GHARE Vs. JOINT CHARITY COMMISSIONER AMRAVATI
|
August 10, 2007 |
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RAHUL S/O AMRATA DAWANE Vs. STATE OF MAHARASHTRA
|
November 19, 2007 |
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RAISON ALMEIDA Vs. STATE THROUGH THE PUBLIC PROSECUTOR
|
August 23, 2007 |
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RAJ @ TEJRAJ SON OF GOWARDHAN INDURKAR Vs. SHANKAR
|
November 28, 2007 |
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RAJ NAIR Vs. S.K. LAUL
|
August 7, 2007 |
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RAJABHAU Vs. STATE OF MAHARASHTRA
|
November 30, 2007 |
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RAJARAM SADHU DHONE Vs. STATE OF MAHARASHTRA
|
July 10, 2007 |
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RAJARAM SAKHARAM PATIL Vs. STATE OF MAHARASHTRA
|
June 26, 2007 |
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RAJARAM SHANKAR GHODAKE Vs. STATE OF MAHARASHTRA
|
June 5, 2007 |
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RAJARAM WAMAN MASURKAR Vs. LOKMANYA SHIKSHAN PRASARAK MANDAL VADAVALI
|
July 19, 2007 |
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RAJASHRI SUBHASH KAMBLE Vs. SUBHASH BABANRAO KAMBLE
|
March 9, 2007 |
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RAJE VISHESHWAR RAO Vs. STATE OF MAHARASHTRA
|
December 6, 2007 |
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RAJENDRA DHANJI SAKHALA Vs. STATE ELECTION COMMISSION
|
October 22, 2007 |
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RAJENDRA DHONDU BHOSALE Vs. STATE OF MAHARASHTRA
|
July 25, 2007 |
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RAJENDRA R. CHHAPWALE Vs. AKSHAYA HOSPITAL AND RESEARCH CENTRE (P.) LTD.
|
June 21, 2007 |
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RAJENDRA SHESHRAO SHENDGE Vs. SHOBHATAI SHRIRAO RAVATE
|
January 16, 2007 |
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RAJENDRA TATOBA MAGDUM Vs. STATE OF MAHARASHTRA
|
January 17, 2007 |
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RAJENDRA YASHWANT KADAM Vs. STATE OF MAHARASHTRA
|
December 4, 2007 |
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RAJENDRA YESHWANT KADAM Vs. STATE OF MAHARASHTRA
|
December 6, 2007 |
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RAJESH AANADA SHETTY Vs. STATE OF MAHARASHTRA
|
February 26, 2007 |
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RAJESH DEORAO MESHRAM Vs. MURLIDHAR NAMDEORAO KHANGAR
|
December 11, 2007 |
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RAJESH HANUMANPRASAD PANDE Vs. STATE OF MAHARASHTRA
|
February 5, 2007 |
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RAJESH M DALMIA Vs. UNION OF INDIA
|
March 7, 2007 |
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RAJESH PRALHAD BAGDE Vs. STATE OF MAHARASHTRA
|
September 14, 2007 |
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RAJESH RAMCHANDRA CHAUDHARI Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI
|
November 21, 2007 |
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RAJESH VASANTLAL SHAH Vs. JAY PRAKASH P SHETH
|
September 21, 2007 |
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RAJESH VASANTLAL SHAH Vs. JAY PRAKASH P SHETH
|
August 16, 2007 |
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RAJESHREE RAMESH BHOOSREDDY Vs. GYANDEVI GANGAPRASAD MISHRA
|
February 28, 2007 |
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RAJESHWAR MANIKRAO PATIL Vs. STATE OF MAHARASHTRA
|
July 26, 2007 |
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RAJESHWARI WD/O JAGDISHLAL NANDA Vs. STATE OF MAHARASHTRA
|
December 5, 2007 |
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RAJINDER SINGH GULATI Vs. SUNIL MEHRA
|
March 13, 2007 |
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RAJKAMAL K MANDIR PVT LTD Vs. JUGALKISHOR B GINDODIA
|
November 1, 2007 |
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RAJKISHORE MAHENDRAPRASAD MAHANTO Vs. STATE OF MAHARASHTRA
|
January 17, 2007 |
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RAJKUMAR DHANUJI BOMBARDE Vs. MADHUKAR
|
September 11, 2007 |
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RAJKUMAR SHEETALPRASAD KAKNANI Vs. N C B
|
April 11, 2007 |
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RAJNI VISHRAM PATIL Vs. STATE OF MAHARASHTRA
|
February 23, 2007 |
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RAJU GOVINDRAO PARAYE Vs. PRABHAKAR THAKRE
|
October 31, 2007 |
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RAJU MOHANRAO RATHOD Vs. STATE OF MAHARASHTRA
|
November 27, 2007 |
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RAJU S/O DADARAO LAHANE Vs. STATE OF MAHARASHTRA
|
July 12, 2007 |
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RAJU, RUPRAO BUTE Vs. STATE OF MAHARASHTRA
|
February 6, 2007 |
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RAJUBHAI ALIAS RAJENDRA KAMDAR Vs. SUNITA ASHOK GANDHI
|
October 17, 2007 |
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RAJURI STEELS PVT LTD Vs. COMMR OF C EX AND CUS , AURANGABAD
|
July 18, 2007 |
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RAKESH Vs. HEMANT
|
December 3, 2007 |
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RAKESH CASHEW INDUSTRY REPRESENTED BY ITS PROPRIETOR SANKHALI GOA Vs. DAMODAR K GHADI GOA
|
March 30, 2007 |
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RAKESH MOTILAL KHANDELWAL Vs. STATE OF MAHARASHTRA
|
October 8, 2007 |
|
RAKESH N DUTT Vs. ASSTT COMMISSIONER OF INCOME-TAX
|
October 24, 2007 |
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RAM AVADH MAHEL PAL Vs. SHIVDUTTA EDUCATIONAL TRUST
|
August 31, 2007 |
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RAM KASHIRAM SALVI Vs. STATE OF MAHARASHTRA
|
January 16, 2007 |
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RAM NAGNATHRAO NILAWAR Vs. HARIBHAU
|
February 15, 2007 |
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RAMA KAWADUJI BHENDE Vs. JOINT CHARITY COMMISSIONER
|
November 19, 2007 |
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RAMA STEEL INDUSTRIES Vs. UNION OF INDIA
|
September 7, 2007 |
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RAMAJI DEU LABAD Vs. STATE OF MAHARASHTRA
|
June 25, 2007 |
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RAMAKANT RAMCHANDRA DALVI Vs. RASHMI RAJU MHATRE
|
November 21, 2007 |
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RAMANAND PANDEY Vs. STATE OF MAHARASHTRA
|
June 27, 2007 |
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RAMARAO JAIRAM RATHOD Vs. SUB DIVISIONAL OFFICER MURTIZAPUR DIST
|
April 2, 2007 |
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RAMAVTAR SURAJMAL MODIAN ADULT Vs. BANARASIBAI MULCHAND MODI
|
January 9, 2007 |
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RAMBHAU Vs. GRAMIN VIKAS PRATISHTHAN
|
August 6, 2007 |
|
RAMBHAU AND ORS Vs. STATE OF MAHARASHTRA
|
November 21, 2007 |
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RAMCHANDRA NATHU GHADAGE Vs. RAJARAM NATHU GHADAGE
|
June 26, 2007 |
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RAMCHANDRA NATHU GHADAGE Vs. RAJARAM NATHU GHADAGE
|
June 28, 2007 |
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RAMCHANDRA SHANKAR YADAV Vs. STATE OF MAHARASHTRA
|
April 11, 2007 |
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RAMCHANDRA SOMA GAUNS Vs. GURUDAS PRABHAKAR GAWAS, BHARONIWADA
|
April 25, 2007 |
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RAMCHHABIL JAGARU KUSHWAH Vs. STATE OF MAHARASHTRA
|
February 8, 2007 |
|
RAMDAS ABBASAHEB DESHMUKH Vs. STATE OF MAHARASHTRA
|
February 2, 2007 |
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RAMDAS CONSTRUCTION COMPANY Vs. MAHARASHTRA STATE POWER
GENERATION COMPANY LTD
|
November 29, 2007 |
|
RAMDAS EKNATH MEHARE Vs. STATE OF MAHARASHTRA
|
July 20, 2007 |
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RAMDAS GANPATRAO SATPUTE Vs. BALLARPUR INDUSTRIES LTD
|
July 17, 2007 |
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RAMDAS SHANKAR JAID Vs. STATE OF MAHARASHTRA
|
June 27, 2007 |
|
RAMESH Vs. STATE OF MAHARASHTRA
|
November 2, 2007 |
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RAMESH BABURAO PANDHARE Vs. STATE OF MAHARASHTRA
|
March 15, 2007 |
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RAMESH BHAGWAN GANGE Vs. STATE OF MAHARASHTRA
|
November 28, 2007 |
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RAMESH GIRDHAR SONAWANE Vs. MAHARASHTRA STATE ROAD TRANSPORT CORPORTION LTD
|
November 26, 2007 |
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RAMESH KISANRAO KOTHALE Vs. STATE OF MAHARASHTRA
|
September 3, 2007 |
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RAMESH MUNDA BRIJLAL KARIHAR Vs. STATE OF MAHARASHTRA
|
February 26, 2007 |
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RAMESH NATHUJI DHAGE Vs. TARACHAND KESHAORAO ROKADE
|
December 5, 2007 |
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RAMESH PARASRAM KAWANE Vs. STATE OF MAHARASHTRA
|
February 2, 2007 |
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RAMESH S/O DANCHAND VASWANI Vs. AMIT S/O ARUNKUMAR BAID
|
November 1, 2007 |
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RAMESH SADASHIV KHATPE Vs. VIJAY SHANKAR SHELAR
|
May 4, 2007 |
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RAMESH SADASHIV KHATPE Vs. STATE OF MAHARASHTRA
|
May 4, 2007 |
|
RAMESH SAMHARI MORE Vs. REGISTRAR DISTRICT COURT
|
June 29, 2007 |
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RAMESH SHAMRAO SADAR Vs. STATE OF MAHARASHTRA
|
July 18, 2007 |
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RAMESH SHESHRAO CHOUDHARY Vs. RAHUL MANGALJI WAGHMARE : RATNAMALA VISHWANATH MOON
|
November 29, 2007 |
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RAMESH TUKARAM GADHWE Vs. SUMANBAI WAMANRAO GONDKAR
|
October 24, 2007 |
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RAMESHWAR SHANKARLALJI MANTRI Vs. ADDITIONAL COMMISSIONER
|
July 17, 2007 |
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RAMIJA AYYUB BAGWAN Vs. STATE OF MAHARASHTRA
|
September 6, 2007 |
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RAMJAN MOHAMMAD USUF KOKANI Vs. ATUL VIJAY MADAN
|
July 2, 2007 |
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RAMJI JIRANGA PAWAR Vs. STATE OF MAHARASHTRA
|
April 11, 2007 |
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RAMKISHAN BHIMRAO CHILGAR Vs. STATE OF MAHARASHTRA
|
November 26, 2007 |
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RAMKRISHNA Vs. VIJAYA
|
February 1, 2007 |
|
RAMKRISHNA GANESH BHIDE Vs. CHUNILAL MATHURADAS MEHTA
|
November 17, 2007 |
|
RAMLAL DHYANSINGH JABRE Vs. STATE OF MAHARASHTRA
|
July 13, 2007 |
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RAMLAL MANIRAM NAVDHINGE Vs. MANIRAM PATIRAM NAVDHINGE
|
November 28, 2007 |
|
RAMNAGINA THUG NAGPUR Vs. CHIEF PERSONNEL MGR CHANDRA PUR AREA WESTERN COAL FIELD LTD
|
March 29, 2007 |
|
RAMNIRANJAN KEDIA TOURISM SERVICES PVT LTD Vs. STATE OF MAHARASHTRA
|
August 7, 2007 |
|
RAMPYARIBAI SUKHDEO DAGA Vs. NILADEVI NARAYANDAS JAKHOTIYA
|
April 30, 2007 |
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RAMRAO Vs. STATE OF MAHARASHTRA
|
November 28, 2007 |
|
RAMRAO NARESH CHARANSINGH Vs. STATE OF MAHARASHTRA
|
April 2, 2007 |
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RAMRAO PRALHADRAO DESHMUKH Vs. STATE OF MAHARASHTRA
|
September 27, 2007 |
|
RANGOOBAI CHANDRABHAN
SHEGOKAR Vs. VITHOBA ZINGOOBAJI ZALWADE
|
November 19, 2007 |
|
RANGUBAI BHANUDAS SAUDAR Vs. RAMKRISHNA ABAJI JADHAO
|
December 20, 2007 |
|
RANJANA GOPALRAO THORAT Vs. STATE OF MAHARASHTRA
|
June 22, 2007 |
|
RANJANA LAU SALAKAR Vs. STATE OF MAHARASHTRA
|
June 21, 2007 |
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RANJANABAI KASHINATH SHINDE Vs. GOVIND LAXMAN RAJENDRA
|
June 4, 2007 |
|
RANSHI L SHAH Vs. PREMJI DEVJI SHAH
|
June 28, 2007 |
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RAPTAKOS BRETT AND CO LTD Vs. WORKMEN OF RAPTAKOS BREET AND CO LTD
|
September 29, 2007 |
|
RASHMI RAMESH PAHUDKAR Vs. ASHA VASANTKUMAR ANCHAN
|
June 28, 2007 |
|
RASHMI SHANTINATH CHOUGULE Vs. MAHARASHTRA STATE ELECTRICITY DISTRIBUTION COMPANY LTD
|
March 21, 2007 |
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RASHTIYA CHEMICALS AND FERTILIZERS LTD Vs. STATE OF MAHARASHTRA
|
February 13, 2007 |
|
RASHTRIYA CHEMICALS AND FERTILIZERS LIMITED Vs. SARASWAT CO-OPERATIVE BANK LTD
|
June 5, 2007 |
|
RASHTRIYA CHEMICALS AND FERTILIZERS LIMITED Vs. RCF EMPLOYEES UNION
|
April 23, 2007 |
|
RASHTRIYA CHEMICALS AND FERTLIZERS LIMITED Vs. RCF EMPLOYEES UNION
|
October 4, 2007 |
|
RASHTRIYA MILL MAZDOOR SANGH Vs. EMPRESS MILLS UNIT OF MAHARASHTRA STATE TEXTILE CORPORATION
|
July 17, 2007 |
|
RASIKLAL RATILAL Vs. FANCY CORPORATION LTD
|
February 2, 2007 |
|
RASIKLAL RATILAL Vs. FANCY CORPORATION LTD
|
April 2, 2007 |
|
RASTA PETH EDUCATION SOCIETY Vs. STATE OF MAHARASHTRA
|
November 19, 2007 |
|
RATANLAL BUDHA VALVI Vs. STATE OF MAHARASHTRA
|
November 20, 2007 |
|
RATANSI DAYAL SHAH Vs. THANE CYCLE RIKSHAW SCOOTER SERVICE AND REPERING
|
July 6, 2007 |
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RATILAL MANJIBHAI PATEL Vs. CROWN INDUSTRIES
|
July 2, 2007 |
|
RATNAMALA Vs. VALMIKI SAMAJ CO OP HOUSING SOC LTD
|
February 23, 2007 |
|
RATNAMALA P P KHANOLKAR Vs. CHAIRPERSON SHANTADURGA SHIKSHA SAMITI
|
August 21, 2007 |
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RATPALKAUR Vs. ASSISTANT COMMISSIONER OF INCOME TAX (INVESTIGATION)
|
April 5, 2007 |
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RAVI GAIKWAD Vs. STATE OF MAHARASHTRA
|
February 13, 2007 |
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RAVI SHINDE Vs. MEDICAL COUNCIL OF INDIA
|
December 19, 2007 |
|
RAVI STEEL SALES Vs. ARYA SHIP BREAKING COMPANY
|
October 9, 2007 |
|
RAVIKANT C BORKAR Vs. GOKULDAS RAMCHANDRA NAIK
|
July 27, 2007 |
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RAVINDRA BAPUNATH TAYADE Vs. STATE OF MAHARASHTRA
|
August 8, 2007 |
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RAVINDRA BISEN GOSWAMI Vs. STATE OF MAHARASHTRA
|
June 28, 2007 |
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RAVINDRA GANESH UMALE Vs. STATE OF MAHARASHTRA
|
July 6, 2007 |
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RAVINDRA GANESH UMALE Vs. STATE OF MAHARASHTRA
|
August 1, 2007 |
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RAVINDRA MADANLAL GOENKA Vs. STATE OF MAHARASHTRA
|
July 13, 2007 |
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RAVINDRA RAMCHANDRA GADGIL Vs. STATE OF MAHARASHTRA
|
November 23, 2007 |
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RAVINDRA SHALIK NAIK Vs. STATE OF MAHARASHTRA
|
March 28, 2007 |
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RAVINDRANATH MISHRA Vs. STATE OF MAHARASHTRA
|
April 23, 2007 |
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RAVISINGH CHARANSINGH PARMAR Vs. AMRESHWAR SAMBHAPPA KUSHMAKAR
|
March 14, 2007 |
|
RAYMOND LTD Vs. RAYMOND PHARMACEUTICALS PVT LTD
|
February 15, 2007 |
|
RAZIA BEGUM ABDUL KARIM Vs. SENIOR INSPECTOR OF POLICE
|
June 8, 2007 |
|
REENA RAVINDRA KHONA Vs. CAPITAL COLOUR LAB PVT LTD
|
June 13, 2007 |
|
REGINALD SILVEIRA Vs. STATE OF GOA THROUGH THE POLICE INSPECTOR IN CHARGE CALANGUTE POLICE STATION BARDEZ GOA
|
June 14, 2007 |
|
REGIONAL DIRECTOR Vs. J S GARMENTS
|
February 15, 2007 |
|
REGIONAL DIRECTOR Vs. PRASAD CHAMBERS PREMISES CO-OP
SOCIETY
|
November 2, 2007 |
|
REGIONAL DIRECTOR EMPLOYEES STATE INSURANCE CORPORATION Vs. PRECIMA ENGINEERS LTD
|
November 30, 2007 |
|
REGIONAL DIRECTOR,
EMPLOYEES STATE INSURANCE CORPORATION Vs. MITTAL CHAMEBRS OWNERS PREMISES
CO-OP SOCIETY LIMITED
|
November 2, 2007 |
|
REGIONAL DIRECTOR,
EMPLOYEES STATE INSURANCE CORPORATION Vs. BACKBAY EXPORT PREMISES CO-OPERATIVE
SOCIETY LTD
|
November 2, 2007 |
|
REGIONAL DIRECTOR,EMPLOYEES STATE INSURANCE CORPORATION Vs. TULSIANI CHAMBERS PREMISES CO OPERATIVE SOCIETY
|
November 2, 2007 |
|
REGISTRAR HIGH COURT OF JUDICATURE Vs. STATE OF MAHARASTRA
|
November 1, 2007 |
|
REJO RAPHAEL Vs. STATE OF GOA
|
November 22, 2007 |
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REKHA NARAYAN MAROTKAR Vs. RAMBHAU BADHU KHADGI
|
February 14, 2007 |
|
REKHA UMESH SHETTY Vs. STATE OF MAHARASHTRA
|
July 17, 2007 |
|
RELIANCE CONSULTANCY SERVICES LTD Vs. METRO PALUTAN INVESTMENT
|
February 5, 2007 |
|
RELIANCE ENERGY LTD Vs. MSRDC LTD
|
June 4, 2007 |
|
RELIANCE INDUSTRIES LTD., IN RE Vs. ABC
|
June 12, 2007 |
|
RELIANCE NATURAL RESOURCES LIMITED Vs. RELIANCE INDUSTRIES LIMITED
|
May 3, 2007 |
|
RELIANCE NATURAL RESOURCES LTD Vs. RELIANCE INDUSTRIES LIMITED
|
October 15, 2007 |
|
RENUKA SITARAM DHOKE Vs. CHIEF EXECUTIVE OFFICER ZILLA PARISHAD YAVATMAL
|
June 7, 2007 |
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REPRO INDIA LTD Vs. UNION OF INDIA
|
December 6, 2007 |
|
RESHMA G BHANDARI Vs. YESUBAI H KOLI
|
September 30, 2007 |
|
RESHMA G BHANDARI Vs. YESUBAI H KOLI
|
October 30, 2007 |
|
RESOURCES INTERNATIONAL Vs. VISHAL VINAECA BANDEKAR
|
April 13, 2007 |
|
REVANKUMAR R GAIKWAD Vs. BACHCHUBHAI P JETHWA
|
February 22, 2007 |
|
RICARDO NAZARETH Vs. JOAO FRANCISCO DSOUZA
|
April 19, 2007 |
|
RITA MANANPRASAD BHONDEKAR Vs. MANANPRASAD TRARACHAND BHONDEKAR
|
August 23, 2007 |
|
ROBERT HEIJKAMP Vs. BAL ANAND WORLD CHILDREN WELFARE TRUST
|
October 3, 2007 |
|
ROCKWELL INDIA Vs. TRANSPORT MANAGER NAVI MUMBAI MUNICIPAL CORPORATION TRANSPORT
|
June 21, 2007 |
|
ROHA DYCHEM LTD Vs. STATE OF MAHARASHTRA
|
January 25, 2007 |
|
ROHIDAS GORAKH CHOUDHARI Vs. STATE OF MAHARASHTRA
|
November 26, 2007 |
|
ROHIT VEDPAUL KAUSHAL Vs. STATE OF MAHARASHTRA
|
September 11, 2007 |
|
ROLEX MARBLES Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI
|
June 15, 2007 |
|
ROLV BERG DRIVE Vs. OIL AND NATURAL GAS CORPORATION LTD
|
September 29, 2007 |
|
RON CHAYAK Vs. STATE OF GOA
|
March 9, 2007 |
|
RON CHAYAK, PRESENTLY LODGED IN CENTRAL JAIL AGUADA Vs. STATE OF GOA
|
March 2, 2007 |
|
RONNY COLACO Vs. COMMUNIDADE OF MORMUGAO
|
April 12, 2007 |
|
ROOMSHAW GULABSHAW Vs. DEPUTY INSPECTOR GENERAL OF
PRISONS
|
November 19, 2007 |
|
RUCHI Vs. STATE OF MAHARASHTRA
|
August 1, 2007 |
|
RUCHI MEHTA Vs. UNION OF INDIA
|
August 28, 2007 |
|
RUCHIKA ENTERPRICES Vs. SHRIRAM ENTERPRICES
|
July 10, 2007 |
|
RUKMINI YESHWANT KHARADE Vs. STATE OF MAHARASHTRA
|
June 8, 2007 |
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RUKSHANA ELSA Vs. UNION OF INDIA
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October 8, 2007 |
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RUPEE CO OPERATIVE BANK LIMITED Vs. SHAILESH V VAIDYA
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October 8, 2007 |
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RUPEE CO-OPERATIVE BANK LTD Vs. RAJUL KETAN RAJPOPAT
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September 28, 2007 |
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RURAL EDUCATION SOCIETY Vs. LATIKA
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December 6, 2007 |
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RUSTAM GULAB PATEL Vs. STATE OF MAHARASHTRA
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April 5, 2007 |
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S B PANCHAL AND CO Vs. SARASWAT CO OPERATIVE BANK LTD
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July 6, 2007 |
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S M KAMBLE Vs. JT REGISTRAR CO OPRATIVE SOCIETIES CIDCO NAVI MUMBAI
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September 19, 2007 |
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S M MANJREKAR Vs. VINCENT ROSARIO FERNANDES
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March 23, 2007 |
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S NAGARATHINAM Vs. KELAPUR COMMERCIAL CORPORATION
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February 12, 2007 |
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SACHIN ANADRAO INGALE Vs. STATE OF MAHARASHTRA
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August 13, 2007 |
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SACHIN SUBHASH PATIL Vs. STATE OF MAHARASHTRA
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March 28, 2007 |
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SADANAND FONDU SINAI KERKAR Vs. GAJANAN VISHWAMBHAR SINAI KERKAR
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August 30, 2007 |
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SADANAND FONDU SINAI KERKAR Vs. SANTOBA DESSAI
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August 30, 2007 |
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SADASHIV ALIAS KESHAV SATHE Vs. GADRE CONSTRUCTION
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June 4, 2007 |
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SADASHIV GANGARAM PARATE Vs. STATE OF MAHARASHTRA
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February 14, 2007 |
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SADASHIV S/O GOVINDA SAWLIKAR Vs. STATE OF MAHARASHTRA
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November 19, 2007 |
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SADGURU SALES Vs. STATE OF MAHARASHTRA
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June 25, 2007 |
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SADHANA ARUN KOTHARI Vs. RAJ BHALLA
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June 4, 2007 |
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SAFARI MERCANTILE PVT LTD Vs. INCOME-TAX APPELLATE TRIBUNAL
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July 31, 2007 |
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SAFIYABANOO MOHAMMED ARIF RIZVI Vs. UNION OF INDIA
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September 5, 2007 |
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SAGIR HUSAIN SAYYAD Vs. CHANDBEBI KHUDBUDDIN AWATI
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August 6, 2007 |
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SAHADU RAMBHAU BELHEKAR Vs. STATE OF MAHARASHTRA
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August 2, 2007 |
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SAHAKAR MAHARSHI SHANKARRAO MOHITE PATIL NAGARI GRAMIN SAHAKARI PATHSANSTHA Vs. SUBHASH BHIMRAO GAVSANE
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November 2, 2007 |
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SAHAKAR MAHARSHI SHANKARRAO MOHITE PATIL NAGARI GRAMIN SAHAKARI PATHSANSTHA AND ANOTHER Vs. SUBHASH BHIMRAO GAVSANE AND ANOTHER
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January 2, 2007 |
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SAHARA INDIA COMMERCIAL CORPORATION LTD Vs. B JEEJEEBHOY VAKHARIA AND ASSOCIATES
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June 4, 2007 |
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SAHEBRAO ANANDRAO POHARE Vs. STATE OF MAHARASHTRA
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April 12, 2007 |
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SAHEBRAO TUKARAM JUWARE Vs. STATE OF MAHARASHTRA
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August 17, 2007 |
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SAI ENTERPRISES Vs. MAHANAGAR TELEPHONE NIGAM LTD
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April 21, 2007 |
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SAILESH DEVLOPERS Vs. JOINT CHARITY COMMISSIONER MAHARASHTRA
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February 14, 2007 |
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SAILESH MAPARI Vs. STATE OF GOA
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September 5, 2007 |
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SAINDRANATH JAGANNATHJAWANJAL Vs. PRATIBHA SHIKSHAN SANSTHA
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April 10, 2007 |
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SAJID HUSAIN MOHD Vs. STATE OF MAHARASHTRA
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June 27, 2007 |
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SAJJAN MAROTI PAKHARE Vs. STATE OF MAHARASHTRA
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July 25, 2007 |
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SAKERWALA ZUZAR MOHSINBHAI Vs. PRINCIPAL SECRETARY GOVERNMENT OF MAHARASHTRA
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October 26, 2007 |
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SAKHARAM PANDUSA TAPSI Vs. STATE OF MAHARASHTRA
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January 10, 2007 |
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SALAM ABDUL LATIF ANSARI Vs. STATE OF MAHARASHTRA
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October 3, 2007 |
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SALIM GULAB PATHAN Vs. STATE OF MAHARASHTRA
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February 8, 2007 |
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SAMAJ BHUSHAN SAHAKARI GRUHA NIRMAN SANSTHA Vs. STATE OF MAHARASHTRA
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August 21, 2007 |
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SAMAJ BHUSHAN SAHAKARI GRUHA NIRMAN SANSTHA LTD Vs. STATE OF MAHARASHTRA
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June 8, 2007 |
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SAMBHAJI NAGOBA KENDRE Vs. STATE OF MAHARASHTRA
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September 14, 2007 |
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SAMBHAJI RAMCHANDRA PAWAR PAITL Vs. MADHAVRAM ABAJI PAWAR PATIL
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February 21, 2007 |
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SAMBHU S/O NARAYAN BOBADE Vs. WESTERN COALFIELDS LIMITED
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December 6, 2007 |
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SAMEERSINGH SURESHSINGH SURYAWANSHI Vs. SAVITA SAMEERSINGH SURYAWANSHI
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October 5, 2007 |
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SAMIRULNISSA GULAMALI KHAN Vs. ARNAVAS JAL MISTRY
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December 3, 2007 |
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SANATAN SANSTHA Vs. STATE OF GOA
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February 8, 2007 |
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SANDEEP Vs. GRAM PANCHAYAT KOHALI
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August 30, 2007 |
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SANDEEP G DESSAI Vs. CHIEF OFFICER CURCHOREM CACORA MUNICIPAL COUNCIL CURCHOREM GOA
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April 2, 2007 |
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SANDEEP HIRALAL NETKE Vs. STATE OF MAHARASHTRA
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December 18, 2007 |
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SANDIPAN BHAGWAN THORAT Vs. ASHOK DAGDULAL LUNAWAT
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June 22, 2007 |
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SANDRA CLAUDIA TELES Vs. STATE OF GOA
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August 23, 2007 |
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SANGHARAJ DAMODAR RUPAWATE Vs. NITIN GADRE JOINT SECRETARY
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April 26, 2007 |
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SANGHVI SWISS REFILLS (P) LTD. Vs. ARTI HANDA, ASSISTANT COMMISSIONER OF INCOME TAX
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October 23, 2007 |
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SANGIT KRISHNA KUMAR AGRAWAL Vs. UNION OF INDIA
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February 6, 2007 |
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SANGITA BABAN KORE Vs. VIJAYKUMAR L KENRE
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September 29, 2007 |
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SANGITA NARENDRA TAYADE Vs. STATE OF MAHARASHTRA
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August 9, 2007 |
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SANGITA VARMA Vs. UNION OF INDIA
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January 11, 2007 |
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SANGLI ZILHA SHIKSHAN VIKAS MANDAL Vs. SHANKAR BABURAO MALI
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September 20, 2007 |
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SANJAY AGRAWAL Vs. BEEKALANE FABRICS P LTD
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September 13, 2007 |
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SANJAY ASHOK RAJPUT Vs. UNION OF INDIA
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February 22, 2007 |
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SANJAY BALABHAI BHARWAD Vs. STATE OF MAHARASHTRA
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June 19, 2007 |
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SANJAY BALIRAM DHAMAL Vs. STATE OF MAHARASHTRA
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October 26, 2007 |
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SANJAY BATHIJA Vs. PRASHANT PROPERTIES AND INVESTMENT PVT LTD
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May 4, 2007 |
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SANJAY D JADHAV Vs. STATE OF MAHARASHTRA
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April 25, 2007 |
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SANJAY DATTARAM GAWDE Vs. STATE OF MAHARASHTRA
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January 17, 2007 |
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SANJAY G SAWANE Vs. UNION OF INDIA
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March 6, 2007 |
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SANJAY GANDHI SHIKSHAN PRASARAK MANDAL Vs. NIVRUTTI TUKARAM BORKAR
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March 1, 2007 |
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SANJAY JAGANNATH PATIL Vs. STATE OF MAHARASHTRA
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March 1, 2007 |
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SANJAY JIYALAL RAGDE Vs. STATE OF MAHARASHTRA
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August 24, 2007 |
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SANJAY KERBA PATIL Vs. STATE OF MAHARASHTRA
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October 1, 2007 |
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SANJAY KRISHNANGOTHAL Vs. CHANDRA IYENGAR
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August 31, 2007 |
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SANJAY LATE RAMESH KUMAR SINHA Vs. MINERAL EXPLORATION CORPORATION LTD
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December 19, 2007 |
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SANJAY MADHUKAR MOON Vs. STATE OF MAHARASHTRA
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October 4, 2007 |
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SANJAY PANDURANG NAGPURE Vs. STATE OF MAHARASHTRA
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April 23, 2007 |
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SANJAY PRAKASH PATIL Vs. STATE OF MAHARASTRA
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October 16, 2007 |
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SANJAY RAMBHAU GAIKWAD Vs. STATE OF MAHARASHTRA
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July 10, 2007 |
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SANJAY RAMESH MEHTA Vs. STATE OF MAHARASHTRA
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February 5, 2007 |
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SANJAY ROOPLAL JAISWAL Vs. GANGULAL DHANNULAL JAISWAL
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August 28, 2007 |
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SANJAY S/O RAMDAS BODAKHE Vs. HARINARAYAN S/O TULSHIRAM MAKODE
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November 28, 2007 |
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SANJAY S/O VASANTRAO SATBHAI Vs. STATE OF MAHARASHTRA
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November 21, 2007 |
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SANJAY SHRIKISHANJI SOMANI Vs. VISHNUPANT SHANKARRAO SHAHANE
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July 12, 2007 |
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SANJAY VAIJNATH DESHPANDE Vs. RAJESH ANANDRAO DESHPANDE
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June 7, 2007 |
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SANJAY VINZE Vs. STATE OF MAHARASHTRA
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April 12, 2007 |
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SANJAY VISHNUDAS RAYATE Vs. STATE OF MAHARASHTRA
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April 11, 2007 |
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SANJAYKUMAR AMRUTLAL SHAH Vs. UTTAMLAL RATILAL SHAH
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July 18, 2007 |
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SANJEEV C CHAVAN Vs. SUBODH N PATHAK
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July 18, 2007 |
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SANJEEV KUMAR SADANANDAN PILLAI Vs. STATE OF MAHARASHTRA
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June 4, 2007 |
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SANJEEVKUMAR Vs. STATE OF MAHARASHTRA
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April 17, 2007 |
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SANOFI-SYNTHELABO (INDIA) LTD Vs. UNION OF INDIA
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July 19, 2007 |
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SANTAN FERNANDES Vs. DAVID ARUN PINTO
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July 12, 2007 |
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SANTANU JAGATBANDHU SINGH Vs. STATE OF MAHARASHTRA
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August 31, 2007 |
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SANTOSH Vs. STATE BANK OF INDIA
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December 6, 2007 |
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SANTOSH BABU PAWASKAR Vs. STATE OF MAHARASHTRA
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August 14, 2007 |
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SANTOSH HUMRASKAR Vs. STATE THROUGH PUBLIC PROSECUTOR, HIGH COURT OF BOMBAY AT PANAJI AND SHRI SUBHASH B.S. JETHA
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May 4, 2007 |
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SANTOSH HUMRASKAR Vs. SUBHASH B S JETHA
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May 4, 2007 |
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SANTOSH HUMRASKAR Vs. STATE OF GOA
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May 4, 2007 |
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SANTOSH KANTILAL MUTHA Vs. STATE OF MAHARASHTRA
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June 22, 2007 |
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SANTOSH MARUTI GAIKWAD Vs. STATE OF MAHARASHTRA
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April 30, 2007 |
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SANTOSH MITHU MORALE Vs. STATE OF MAHARASHTRA
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December 19, 2007 |
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SANTOSH NARAYANRAO CHOUDHARY PAWAR Vs. STATE OF MAHARASHTRA
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October 8, 2007 |
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SANTOSH VYANKAT NIRUDE Vs. STATE OF MAHARASHTRA
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June 22, 2007 |
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SAQUIB ABDUL HAMID NACHAN Vs. STATE OF MAHARASHTRA
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March 9, 2007 |
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SARA RAUF Vs. DURGASHANKAR GANESHLAL SHROFF
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March 13, 2007 |
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SARDA EDUCATION TRUST Vs. MUKUND RAMBHAU PINJARKAR
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December 20, 2007 |
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SARDA EDUCATION TRUST Vs. JULEKHABI W/O A T SUPHY
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November 1, 2007 |
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SARDAR HASANBHAI ATTAR Vs. USMAN PAPAMIYA ATTAR SHAIKH
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October 3, 2007 |
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SARIKA DINESH RATHI Vs. STATE OF MAHARASHTRA
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September 6, 2007 |
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SARITA HARGOVIND CHAUWHAN Vs. CHETAN HARGOVIND CHAUWHAN
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April 26, 2007 |
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SARITA S MELWANI Vs. PALLAVI V TALEKAR
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November 30, 2007 |
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SARITA SHYAM DAKE Vs. SR POLICE INSPECTOR
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December 4, 2007 |
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SAROJ VILAS MOHITE Vs. CHIEF EXECUTIVE OFFICER : BLOCK DEVELOPMENT OFFICER
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November 28, 2007 |
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SAROJANI CHANDRAKANT TIRHEKAR Vs. YAMUNABAI SOPAN ZOL
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April 4, 2007 |
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SARVA SHRAMIK SANGH Vs. JANPRABHA OFFSET WORKS
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October 23, 2007 |
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SARVA SHRAMIK SANGHATANA Vs. STATE OF MAHARASHTRA
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August 16, 2007 |
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SARVA SHRAMIK SANGHATANA Vs. BOMBAY DYEING AND MANUFACTURING CO LTD
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March 28, 2007 |
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SARVADAMAN MANSUKHLAL DOSHI Vs. DEEPAK MANSUKHLAL DOSHI
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July 13, 2007 |
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SATCHIKITSA PRASARAK MANDAL Vs. MAHARASHTRA UNIVERSITY OF HEALTH SCIENCES
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June 8, 2007 |
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SATGURU COSTRUCTION CO PVT LTD Vs. GR BOMBAY CO OPERATIVE BANK LTD
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February 26, 2007 |
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SATISH DATTATRAY NADGAUDA Vs. STATE OF MAHARASHTRA
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May 3, 2007 |
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SATISH KRUSHNA GUNNEWAR Vs. STATE OF MAHARASHTRA
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August 28, 2007 |
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SATISH NAMBIAR Vs. UNION OF INDIA
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June 21, 2007 |
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SATISH VITHOBA DIWATE Vs. STATE OF MAHARASHTRA
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June 19, 2007 |
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SATISHKUMAR YASHWANT SARODE Vs. STATE OF MAHARASHTRA
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August 14, 2007 |
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SATYABHAMABAI BHIMJI DAWKHER Vs. STATE OF MAHARASHTRA
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October 3, 2007 |
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SATYAJEET HANUMANTRAO BHAND Vs. STATE OF MAHARASHTRA
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October 4, 2007 |
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SATYAPRAKASH SHANKAR DAHIWALE Vs. STATE OF MAHARASHTRA
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March 23, 2007 |
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SAU ARCHANA Vs. STATE OF MAHARASHTRA
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August 22, 2007 |
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SAU MEENAKSHI SURESH BHUYAR Vs. CHIEF EXECUTIVE OFFICER : BLOCK DEVELOPMENT OFFICER
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November 28, 2007 |
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SAU ROOPMALA TUKARAM DAHIWADE Vs. CHIEF EXECUTIVE OFFICER
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November 28, 2007 |
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SAU SINDHU MACHINDRA JAGTAP Vs. COLLECTOR
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March 14, 2007 |
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SAU SUNITA ALIAS BEDI LAXMAN Vs. STATE OF MAHARASHTRA
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September 5, 2007 |
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SAVATRAM DAIRY PRODUCTS LTD Vs. AKOLA MUNICIPAL CORPORATION
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December 12, 2007 |
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SAVATRAM RAMPRATAP MILLS Vs. RADHESHYAM LAXMINARAYAN GOENKA
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January 16, 2007 |
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SAVITA GOVIND KOKANE Vs. STATE OF MAHARASHTRA
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April 20, 2007 |
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SAYED A S H Vs. LARSEN AND TUBRO LTD
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September 24, 2007 |
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SAYED SHABBIR SAYED CHAND Vs. MAHARASHTRA STATE ROAD TRANSPORT CORPORATION
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January 24, 2007 |
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SAYEED AHMED KHAN Vs. STATE OF GOA
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November 20, 2007 |
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SAYEED SHAH BADUSHAH Vs. STATE OF MAHARASHTRA
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March 8, 2007 |
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SAYEEDABEGAM Vs. DURGAPRASAD GANESHPRASAD SHARMA
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June 20, 2007 |
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SAYEEDABEGAM Vs. DURGAPRASAD GANESHPRASAD SHARMA
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June 15, 2007 |
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SAYYAD LATIF SAYYAD IMAM Vs. SHAIKH BABULAL BASINBHAI
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August 1, 2007 |
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SAYYAD TAHIR HUSSAIN MAINUDDIN Vs. STATE OF MAHARASHTRA
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April 24, 2007 |
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SAYYAD TAHIR HUSSAIN MAINUDDIN Vs. STATE OF MAHARASHTRA
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August 24, 2007 |
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SAYYED ASIF ALI NOOR ALI Vs. STATE ELECTION COMMISSION
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July 19, 2007 |
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SCIAKY WIRE CUT PVT LTD Vs. SUDHIR VISHNU DHOTRE
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September 12, 2007 |
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SECRETARY, HIND SEVA MANDAL, SARDA COLLEGE CAMPUS AMMEDABAD Vs. ASHOK S/O DATTATRAYA KAPARE
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March 12, 2007 |
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SEEMA ARUN BAPAT Vs. MUNICIPAL COUNCIL BULDHANA
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December 10, 2007 |
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SELINA P SHAH Vs. PRINCIPAL MITHIBAI COLLEGE OF ARTS
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March 21, 2007 |
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SERIFINANCE AND INVESTMENT CO PVT LTD Vs. VIDEOCON LEASING AND INDUSTRIAL FINANCE LTD
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April 11, 2007 |
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SERTORIO S FACHO Vs. FERNANDO JORGE COLASO
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March 15, 2007 |
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SEVA SADAN EDUCATION SOCIETY Vs. PYARELAL RAMDEO
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June 19, 2007 |
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SGS INDIA PVT LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
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February 13, 2007 |
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SHABA LAXMAN AILANKAR Vs. STATE OF MAHARASHTRA
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February 22, 2007 |
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SHAHADAT HUSSAIN REHMAT HUSSAIN ALIAS KALLU KANPURI Vs. STATE OF MAHARASHTRA
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February 8, 2007 |
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SHAHAJA BEGUM MOHAMMAD ALI Vs. MOHAMMAD SHAUKAT MOHAMMAD SHARIF
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March 5, 2007 |
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SHAHAJI RAMANNA NAIR Vs. STATE OF MAHARASHTRA
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June 11, 2007 |
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SHAHEEB NAJMEE
R/O HABIB NAGAR Vs. PRESIDING OFFICER
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November 19, 2007 |
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SHAHINA PARVEEN WARIS KHAN Vs. STATE OF MAHARASHTRA
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October 1, 2007 |
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SHAIALESH C PATEL Vs. STATE OF MAHARASHTRA
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October 5, 2007 |
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SHAIK KAISAR Vs. FORBES GOKAK LTD
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August 2, 2007 |
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SHAIKH GAFFAR ALAIS ISHAQ SK MOHAMMAND Vs. STATE OF MAHARASHTRA
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August 13, 2007 |
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SHAIKH JAFFAR Vs. STATE OF MAHARASHTRA
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December 20, 2007 |
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SHAIKH MUKHTYAR SHAIKH NOOR ALI Vs. STATE OF MAHARASHTRA
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November 22, 2007 |
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SHAIKH ZAHID MUKHTAR Vs. COMMISSIONER OF POLICE
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June 20, 2007 |
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SHAILA ARUN LIMYE Vs. STATE OF MAHARASHTRA
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February 7, 2007 |
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SHAILAJA MAHADEO WADKE Vs. SUMATIBAI VISHNUPANTH PARANGE
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March 16, 2007 |
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SHAKIL MEER KHAN Vs. PROBAL S RAY
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September 3, 2007 |
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SHAKUNTALA W/O MANOHAR CHOUDHARI Vs. MUKHTYARSING HARBHAJANSING
SARDAR
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November 19, 2007 |
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SHAKUNTALABAI MUKUNDRAO KULKARNI Vs. EMPLOYEES PROVIDENT FUND ORGANIZATION
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November 27, 2007 |
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SHALINI GHANSHYAM NIMJE Vs. BANWARILAL MUKUND CHAWLA
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April 25, 2007 |
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SHAM RAJENDRA AGRAWAL Vs. GHANSHYAM HAJARILAL SHARMA
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March 9, 2007 |
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SHAMA FIREWORKS INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE
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July 6, 2007 |
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SHAMA VISHWANATH RODAGE Vs. STATE OF MAHARASHTRA
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June 25, 2007 |
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SHAMIM BANO G. RATHI Vs. ORIENTAL BANK OF COMMERCE LTD
|
December 5, 2007 |
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SHAMIR ALIAS SAMIRO J COUTINHO, LATE CAETANO P COUTINHO Vs. JOSEPH ALIAS JOSE CLAUDIO COUTINHO, LATE CAETANO P COUTINHO
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July 27, 2007 |
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SHAMRAO GANPAT CHINTAMANI Vs. KAKASAHEB LAXMAN GORDE
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October 19, 2007 |
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SHAMSHERSINGH DEVISINGH THAKUR Vs. STATE OF MAHARASHTRA
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July 20, 2007 |
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SHANKAR Vs. BAYANABAI
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November 23, 2007 |
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SHANKAR BHIMA JADHAV Vs. STATE OF MAHARASHTRA
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April 16, 2007 |
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SHANKAR MAROTI GAVANDE Vs. STATE OF MAHARASHTRA
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January 16, 2007 |
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SHANKAR RAMLU BANPALLIWAR Vs. STATE OF MAHARASHTRA
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October 18, 2007 |
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SHANKAR YESSO FAL DESAI Vs. ABEL ALMEIDA
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April 5, 2007 |
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SHANKARA N SHETTY Vs. STATE OF MAHARASHTRA
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September 27, 2007 |
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SHANTABAI RAMLAL PARDESHI Vs. UMABAI VISHWANATH DESHMUKH
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October 11, 2007 |
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SHANTARAM PANDURANG JADHAV Vs. KIRAN INDUSTRIAL PREMISES CO-OP SOC LTD
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August 29, 2007 |
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SHANTI BUDHIYA VESTA PATEL Vs. NIRMALA JAYPRAKASH TIWARI
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October 12, 2007 |
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SHANTIKUMAR L KOLVEKAR Vs. CHIEF ELECTRICAL ENGINEER
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November 23, 2007 |
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SHARAD GAJANAN AMBOLE Vs. GAURAMMA KUMARAPPA MEDAR
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October 12, 2007 |
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SHARAD MADHAVRAO PATIL Vs. ROHIDAS CHUDAMAN PATIL
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June 5, 2007 |
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SHARAD S/O RAMCHANDRA UPADHEY Vs. PRAKASH RAMCHANDRA UPADHEY
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July 20, 2007 |
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SHARAD VAMAN PARSEKAR, VAMAN PARSEKAR Vs. COMMISSIONER, THE GOA
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December 18, 2007 |
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SHARADCHANDRA NARAYANRAO PADGILWAR Vs. STATE OF MAHARASHTRA
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August 22, 2007 |
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SHARANGAUDA R BAGALI Vs. STATE OF GOA
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November 22, 2007 |
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SHARDA Vs. DIVISIONAL CONTROLLER
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November 21, 2007 |
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SHARFUDDIN JAMALUDDIN SHAIKH Vs. STATE OF MAHARASHTRA
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September 12, 2007 |
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SHARWARI W O SHAILESH SARPATWAR Vs. SHAILESH S O MAHDEORAO SARPATWAR
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December 13, 2007 |
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SHASHIBHUSHAN PRASAD Vs. NATIONAL TEXTILE CORPORATION
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April 18, 2007 |
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SHASHIKANT D KARNIK Vs. STATE OF MAHARASHTRA
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April 17, 2007 |
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SHASHIKANT JAIKUMAR MAKHE Vs. SHANTABAI RAMSWARUP SARDA
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November 22, 2007 |
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SHASHIKANT KALGUTKAR ALIAS SASHIKANT KALANGUTKAR Vs. FRANCISCO V GRACIAS
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August 21, 2007 |
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SHASHIKANT KUNDLIK JADKAR Vs. STATE OF MAHARASHTRA
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June 16, 2007 |
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SHATRUGHNA RAMDAS CHAUDHARI Vs. STATE OF MAHARASHTRA
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April 30, 2007 |
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SHAUNAK H CHOKSI Vs. STATE OF MAHARASHTRA
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November 20, 2007 |
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SHAYAMSUNDER R AGARWAL Vs. STATE OF MAHARASHTRA
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April 30, 2007 |
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SHEEL Vs. UMESCHANDRA
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February 15, 2007 |
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SHEEL ARORA Vs. MADAN MOHAN BAJAJ
|
June 7, 2007 |
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SHEETAL INDUSTRIAL ESTATE Vs. STATE OF MAHARASHTRA
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September 20, 2007 |
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SHEETAL MANIKRAO DUPARE Vs. STATE OF MAHARASHTRA
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June 18, 2007 |
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SHEETAL MANIKRAO DUPARE Vs. STATE OF MAHARASHTRA
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June 19, 2007 |
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SHEIKH HUSAIN HAJI ABDUL RAHIM PATEL Vs. MOHAMMAD SARVER MOHAMMAD HUSAIN
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June 27, 2007 |
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SHEIKH NIYAJ AZIZ Vs. STATE OF MAHARASHTRA
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August 17, 2007 |
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SHEIKH RUSTAM SHEIKH HUSAIN Vs. STATE OF MAHARASHTRA
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February 5, 2007 |
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SHEIKH SALIM SK SHERUDDIN Vs. STATE OF MAHARASHTRA
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August 14, 2007 |
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SHEKHAR BHALCHANDRA SATAM Vs. A N ROY
|
February 13, 2007 |
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SHEKHAR PRABHUDESSAI Vs. GOA STATE INFORMATION COMMISSION
|
July 20, 2007 |
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SHELATKAR CONSTRUCTION PVT LTD Vs. CREATIVE ENTERPRISES
|
August 23, 2007 |
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SHERKHAN Vs. STATE OF MAHARASHTRA
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March 23, 2007 |
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SHERYAZ MICHELLE LOBO Vs. ISMAIL D'SOUZA ALIAS AGNELO ISMAIL
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March 29, 2007 |
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SHIAVAK RATANSHAW VAKIL Vs. MAHARASHTRA SALES TAX
|
January 31, 2007 |
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SHIPPING CORPORATION OF INDIA LTD Vs. DEVKAR ISHWARBHAI PATEL
|
June 7, 2007 |
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SHIV CHHATRAPATI EDUCATION SOCIETY Vs. NAARENDRA KASHINATH CHOUDHARI
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April 2, 2007 |
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SHIV PRAKASH SHETH Vs. STATE OF MAHARASHTRA
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April 2, 2007 |
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SHIVA ALIAS PRASHANT Vs. STATE OF MAHARASHTRA
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September 5, 2007 |
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SHIVA TUKARAM GAUNS Vs. STATE OF GOA
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April 25, 2007 |
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SHIVAJI Vs. STATE OF MAHARASHTRA
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December 7, 2007 |
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SHIVAJI BHAGUJI BHOI Vs. STATE OF MAHARASHTRA
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March 13, 2007 |
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SHIVAJI DATTARAY PAHINKAR Vs. STATE OF MAHARASHTRA
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November 2, 2007 |
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SHIVAJI DATTATRYA DATE Vs. STATE OF MAHARASHTRA
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December 19, 2007 |
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SHIVAJI KERU KOLAPE Vs. STATE OF MAHARASHTRA
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January 23, 2007 |
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SHIVAJI KISHAN GHUGE Vs. STATE OF MAHARASHTRA
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November 1, 2007 |
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SHIVAJI MAHIPATI TANUGADE Vs. BABASAHEB MAHADEO ALIAS MADHAVRAO
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September 26, 2007 |
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SHIVAJI MARUTI SHINGHATE Vs. STATE OF MAHARASHTRA
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March 28, 2007 |
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SHIVAJI RAMCHANDRA PATIL Vs. DIRECTOR, DIRECTORATE OF EDUCATION GOVERNMENT OF GOA ST INEZ PANAJI GOA
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June 11, 2007 |
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SHIVAJI UNIVERSITY Vs. ANEKANT EDUCATION SOCIETYS JAYSINGPUR COLLEGE
|
February 21, 2007 |
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SHIVAJIRAO EKNATHRAO KOVALE Vs. SYED MEHMOOD
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March 29, 2007 |
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SHIVDAS ALIAS BETU NARAYAN BODDEWAR Vs. STATE OF MAHARASHTRA
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August 21, 2007 |
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SHIVLING UMRAO JADHAV Vs. STATE OF MAHARASHTRA
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October 26, 2007 |
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SHIVRAJ S/O YADAVRAO KESALE Vs. STATE OF MAHARASHTRA
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November 23, 2007 |
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SHIVRAM BHIKA BODKHE Vs. SADASHIV LAXMAN SANAP
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March 29, 2007 |
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SHIVRAM BHIKA BODKHE Vs. SADASHIV LAXMAN SANAP
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March 23, 2007 |
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SHIVSHANKAR GUNDU JAWANJAL Vs. STATE OF MAHARASHTRA
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January 19, 2007 |
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SHOBANA MOHAMMED HANIF SORATHIA Vs. SIDDHIQUE MOHAMMED KHAN
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December 18, 2007 |
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SHOBHA KAILASH BONEKAR Vs. CANTONMENT EXECUTIVE OFFICER
|
January 31, 2007 |
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SHOBHA KALIDAS LODE Vs. KALIDAS MAHADEORAO
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June 28, 2007 |
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SHREE PRECOATED STEELS LIMITED Vs. MACSTEEL INTERNATIONAL FAR EAST LTD
|
November 2, 2007 |
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SHREE SINNAR VYAPARI SAHAKARI BANK LIMITED Vs. STATE OF MAHARASHTRA
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September 6, 2007 |
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SHRI GAJANAN DATTARAM ARONDEKAR Vs. NUTAN BABULI NAIK
|
July 19, 2007 |
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SHRI KIRAN ANIL MAHALE Vs. STATE OF MAHARASHTRA
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November 21, 2007 |
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SHRI MARIO COTTA PEREIRA KURTAKRAR REAL ESTATE Vs. GORAKSHAWADI SHANTINAGAR GRAM VIKAS SAMITTEE
|
March 8, 2007 |
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SHRI PRAVIN NIWRITTI SAWANT Vs. SOU. NISHA PRAVIN SAWANT
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April 23, 2007 |
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SHRI RAHUL HARI DHANJE Vs. STATE OF MAHARASHTRA
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November 21, 2007 |
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SHRI RAM S S PARIHAR Vs. SUNITI BHADURIA
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April 20, 2007 |
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SHRI RASHMIN R SHAH Vs. RAJKUMAR MEGHRAJ SOREWALA
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September 13, 2007 |
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SHRI SANTOSH HUMRASKAR Vs. STATE THROUGH PUBLIC PROSECUTOR, BOMBAY HIGH COURT AT PANAJI AND ANOTHER
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May 4, 2007 |
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SHRI SUNIL JAYWANT KASHIKAR Vs. STATE OF MAHARASHTRA
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September 28, 2007 |
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SHRICHAND GULABRAI BELANI Vs. SARDAR HARBANSINGH KOHLI
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October 18, 2007 |
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SHRICHAND UTTAMCHAND BHATIA Vs. STATE OF MAHARASHTRA
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June 5, 2007 |
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SHRIDHAR C SHETTY Vs. ADDITIONAL COLLECTOR AND COMPETENT AUTHORITY HOUSING AND SPECIAL ASSISTANCE DEPARTMENT
|
June 21, 2007 |
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SHRIKANT CHHABU MAHAJAN Vs. STATE OF MAHARASHTRA
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April 30, 2007 |
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SHRIKANT V GAWAS Vs. TULSIANI CHAMBERS PREMISES CO OPERATIVE SOCIETY LTD
|
September 4, 2007 |
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SHRIKRISHAN JINDAL Vs. S.K. LAUL
|
September 3, 2007 |
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SHRIKRISHNA BHIKAJI RELE Vs. STATE OF MAHARASHTRA
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April 17, 2007 |
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SHRIKRISHNA SITARAMAJI FANDE Vs. STATE OF MAHARASHTRA
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October 29, 2007 |
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SHRIMATI TEJBAI TEJSHI DEDHIA Vs. TEJBAI TEJSHI
|
August 10, 2007 |
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SHRINAGAR CINEMAS LTD Vs. BHARAT B PRODUCTIONS PVT LTD
|
September 27, 2007 |
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SHRINBAI NETERWALA FOUNDATION Vs. NARENDRA
|
March 17, 2007 |
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SHRINIVAS GOVIND SAMANT Vs. STATE OF MAHARASTRA
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April 29, 2007 |
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SHRIPAD YESHWANT KULKARNI Vs. MAHADEO SHANKAR JADHAV
|
August 2, 2007 |
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SHRIPAT SHANKAR PANCHAL Vs. MUNICIPAL CORPPORATION FOR GR BOMBAY
|
August 2, 2007 |
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SHRIRAM KHELAJI MAYEKAR Vs. STATE OF MAHARASHTRA
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April 30, 2007 |
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SHRIRAM NAMDEO WAWTALIKAR Vs. STATE OF MAHARASHTRA
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October 18, 2007 |
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SHRIRAM VISHWANATHJI MILKEWAR Vs. STATE OF MAHARASHTRA
|
September 11, 2007 |
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SHRISHAIL BHIMSHA GHALE Vs. STATE OF MAHRASHTRA
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August 27, 2007 |
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SHUBHADA SUNIL PHANSEKAR Vs. TRAVEL CORPORATION INDIA LTD
|
March 22, 2007 |
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SHYAM S/O KACHRU SHIRSATH Vs. NAYAN S/O NARAYAN BHUREWAL
|
November 27, 2007 |
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SHYAM SUBHASH SAWANT Vs. A N ROY COMMISSIONER OF POLICE
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June 20, 2007 |
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SHYAMABAI Vs. RAMKISAN
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December 19, 2007 |
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SHYAMAL RANJAN MUKERJEE Vs. NIRMAL RANJAN MUKERJEE
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August 30, 2007 |
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SIEMENS INFORMATION SYSTEM LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
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October 11, 2007 |
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SIEMENS INFORMATION SYSTEM LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
July 3, 2007 |
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SIKANDAR HAJIMALANG SHAIKH Vs. STATE OF MAHARASHTRA
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April 24, 2007 |
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SIMPLEX ENGINEERING WORKS Vs. STATE OF MAHARASHTRA THROUGH P S O YAVATMAL
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February 5, 2007 |
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SINDHU MACHINDRA JAGTAP Vs. COLLECTOR COLLECTOR OFFICE
|
March 14, 2007 |
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SINGAPORE AIRLINES LIMITED Vs. QUENTIN RODRIGUES
|
October 8, 2007 |
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SINNAR VYAPARI SAHAKARI BANK LTD Vs. STATE OF MAHARASHTRA
|
September 6, 2007 |
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SIRISH HARI DEVKAR Vs. NARAYAN VITHOBA BHAGAT
|
February 21, 2007 |
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SISODIYA POLYMERS Vs. BALKRISHNA INDUSTRIES LTD
|
September 21, 2007 |
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SITARAM DADA Vs. STATE OF MAHARASHTRA
|
October 15, 2007 |
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SITARAM GOSAVI KHURARKAR Vs. SPECIAL LAND ACQUISITION OFFICER
|
September 21, 2007 |
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SITARAM MARUTI NAGPURE Vs. FAKIRCHAND PURUSHOTTAM DHASE
|
October 24, 2007 |
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SK AKBAR Vs. AAYESHABEE W/O SK AKBAR
|
July 27, 2007 |
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SK MANEER SK MANNU CHOUDHARY Vs. DEPUTY COMMISSIONER OF INCOME TAX
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March 15, 2007 |
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SK TASSU Vs. STATE OF MAHARASHTRA
|
November 21, 2007 |
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SK TIWARI Vs. CHIEF EXECUITIVE OFFICER
|
January 17, 2007 |
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SKYLINE AQUATECH EXPORTS LTD Vs. SACHIMA AGRO INDUSTRIES PVT LTD
|
October 22, 2007 |
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SMT. BITTE ALIAS ARAHUTTISSA ABDUL GAFFAR AND OTHERS Vs. MOHD. HASAN MEHDI HASAN KHAN AND ANOTHER
|
January 15, 2007 |
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SNEHLATA KAILAS INGALE Vs. KAILASH RAJARAMJI INGALE
|
February 22, 2007 |
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SNIGDHA MAHESHWARI Vs. STATE OF MAHARASHTRA
|
March 13, 2007 |
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SOCIETY OF ST PETER SCHOOL PANCHGANI Vs. ROSALIND C JOSEPH
|
September 4, 2007 |
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SOLAPUR NAGARI AUDYOGIK SAHAKARI BANK NIYAMIT Vs. SOLAPUR DISTRICT INDUSTRIAL CO-OP BANK LTD
|
January 24, 2007 |
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SOLOMAN RAJ SIGO Vs. MUNICIPAL CORPORATION OF GR BOMBAY
|
June 14, 2007 |
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SOMINATH S/O MANIKRAO KAMTE Vs. STATE OF MAHARASHTRA
|
November 22, 2007 |
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SONAL S AGRAWAL Vs. SECRETARY DEPARTMENT OF HEALTH AND DRUGS GOVERNMENT OF MAHARASHTRA
|
July 13, 2007 |
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SONALI Vs. STATE OF MAHARASHTRA
|
August 3, 2007 |
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SONALI KRISHNA MOHADIKAR Vs. STATE OF MAHARASHTRA
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April 4, 2007 |
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SONIA ZUZARTE ALMEIDA Vs. ABAJI R VANZARI
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November 23, 2007 |
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SONU ALIAS RAMESH ASHOK KHORBAGADE Vs. STATE OF MAHARASHTRA
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April 20, 2007 |
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SONU TEXTILES MUMBAI Vs. PUNJAB NATIONAL BANK MAMBAI
|
October 11, 2007 |
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SOPAN GANBA KODAWATE Vs. STATE OF MAHARASHTRA
|
September 14, 2007 |
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SOPAN NIVRUTTI SURADKAR Vs. STATE OF MAHARASHTRA
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July 6, 2007 |
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SOU CHAMPAWATI NAMDEO POL Vs. VERSUS ICHALKARANJI TANNERS CO OPERATIVE SOCIETY LIMITED
|
December 14, 2007 |
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SOUTH INDIAN CO OP BANK LTD Vs. STATE OF MAHARASHTRA
|
September 13, 2007 |
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SOW RATNAMALA Vs. STATE OF MAHARASHTRA
|
December 4, 2007 |
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SOW SUJATA Vs. HIRAJI
|
December 6, 2007 |
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SPEAKING ROSES INTERNATIONAL INC Vs. CONTROLLER-GENERAL OF PATENTS
|
February 12, 2007 |
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SRIKRISHNA CREATIONS Vs. STATE OF MAHARASHTRA
|
February 26, 2007 |
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ST JOSEPH CHURCH Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI
|
November 28, 2007 |
|
STATE Vs. SHREE KAMAL
|
November 27, 2007 |
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STATE Vs. SHAIKH ABDULLA, SHAIKH ABBAS
|
November 23, 2007 |
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STATE OF GOA Vs. PRAVEEN ENTERPRISES
|
August 31, 2007 |
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STATE OF GOA Vs. SHRIKANT PARSHURAM AUDI
|
March 22, 2007 |
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STATE OF GOA Vs. PREMANAND KESHAV HALDANKAR
|
June 14, 2007 |
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STATE OF GOA Vs. R S SAWANT ENGINEERS AND CONTRACTORS
|
August 10, 2007 |
|
STATE OF GOA Vs. K HASSAINAR
|
June 16, 2007 |
|
STATE OF GOA Vs. MANOHAR D HARMALKAR
|
March 23, 2007 |
|
STATE OF GOA REPRESENTED BY THE EXECUTIVE ENGINEER P W D WORKS DIVISION Vs. N B DHARGALKAR CIVIL CONTRACTOR
|
March 9, 2007 |
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STATE OF MAHARASHTRA Vs. SUHAS S/O SHRIDHAR VAIDHYA
|
June 7, 2007 |
|
STATE OF MAHARASHTRA Vs. CHANDU YESHWANT FULKE
|
May 5, 2007 |
|
STATE OF MAHARASHTRA Vs. KISHOR
|
February 28, 2007 |
|
STATE OF MAHARASHTRA Vs. SURYA ALIAS SURESH NAGU ALIAS GANGARAM SHINDE ACCUSED
|
March 8, 2007 |
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STATE OF MAHARASHTRA Vs. R N PATTIWAR
|
November 21, 2007 |
|
STATE OF MAHARASHTRA Vs. SHANKAR KHELU BATAWALE
|
November 21, 2007 |
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STATE OF MAHARASHTRA Vs. GOKULSING SANDUSING BEDWAL
|
November 2, 2007 |
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STATE OF MAHARASHTRA Vs. MAOJI NAINSI JAIN
|
September 3, 2007 |
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STATE OF MAHARASHTRA Vs. BHIMABAI BHIKA GONDAL
|
September 5, 2007 |
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STATE OF MAHARASHTRA Vs. SUGRIV NARAYAN PAWAR
|
August 24, 2007 |
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STATE OF MAHARASHTRA Vs. RAJENDRA S/O NARAYANRAO GAIKWAD
|
July 20, 2007 |
|
STATE OF MAHARASHTRA Vs. SAKHARAM GOVIND SHIRSATH
|
July 19, 2007 |
|
STATE OF MAHARASHTRA Vs. AKBAR S/O UMAR TELI
|
November 26, 2007 |
|
STATE OF MAHARASHTRA Vs. GORKHI TUKARAM MASRAM
|
November 28, 2007 |
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STATE OF MAHARASHTRA Vs. BALASAHAB VITHOBA BANGAL
|
November 28, 2007 |
|
STATE OF MAHARASHTRA Vs. SAU SUBHADRA NARAYAN UMATE
|
December 6, 2007 |
|
STATE OF MAHARASHTRA Vs. PANDIT UMASHANKAR CHANDRIKAPRASAD DIXIT
|
November 30, 2007 |
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STATE OF MAHARASHTRA Vs. SHRIRAM MANDIR SANSTHAN
|
November 30, 2007 |
|
STATE OF MAHARASHTRA Vs. SUBHASH GANGADHAR PANHALE
|
March 22, 2007 |
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STATE OF MAHARASHTRA Vs. ANKUSH MARUTI SHINDE
|
March 22, 2007 |
|
STATE OF MAHARASHTRA Vs. MAHADEO NARAYAN GIRI
|
March 8, 2007 |
|
STATE OF MAHARASHTRA Vs. MAHESH JANARDHAN GONNADE
|
March 9, 2007 |
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STATE OF MAHARASHTRA Vs. MATHURAPRASAD
|
March 7, 2007 |
|
STATE OF MAHARASHTRA Vs. JANU BALU ADE
|
April 3, 2007 |
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STATE OF MAHARASHTRA Vs. LAYAKMIYA BADEMIYA SAIKH
|
April 19, 2007 |
|
STATE OF MAHARASHTRA Vs. GOVINDA GANPAT MOTGHARE
|
April 13, 2007 |
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STATE OF MAHARASHTRA Vs. PRAKASH MURLIDHAR BHARNE
|
April 13, 2007 |
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STATE OF MAHARASHTRA Vs. ANNU BALU KHOT
|
January 23, 2007 |
|
STATE OF MAHARASHTRA Vs. NATHURAM ALIAS NATHU SHRIPATI WALKE
|
January 17, 2007 |
|
STATE OF MAHARASHTRA Vs. SHAIKH AHMED SHAIKH USMAN
|
January 31, 2007 |
|
STATE OF MAHARASHTRA Vs. PARKASH DAYANU PATIL
|
January 16, 2007 |
|
STATE OF MAHARASHTRA Vs. BHOJU ALIAS BHAJANLAL JETHANAND
|
January 15, 2007 |
|
STATE OF MAHARASHTRA Vs. DILIP DATTATRAYA MOHITE
|
January 10, 2007 |
|
STATE OF MAHARASHTRA Vs. SADASHIV GANPAT AVHAD
|
February 22, 2007 |
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STATE OF MAHARASHTRA Vs. GANESH SHAMRAO ANDEKAR
|
February 20, 2007 |
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STATE OF MAHARASHTRA Vs. KRISHNA M TARE
|
February 8, 2007 |
|
STATE OF MAHARASHTRA Vs. ANNAJI GANESH KULKARNI
|
February 5, 2007 |
|
STATE OF MAHARASHTRA Vs. FLORA SANTUNO KUTINO
|
February 9, 2007 |
|
STATE OF MAHARASHTRA Vs. PRATAP SHIVAJI NIMBAKAR
|
February 12, 2007 |
|
STATE OF MAHARASHTRA Vs. TRIMBAK JOMA THAKUR
|
June 21, 2007 |
|
STATE OF MAHARASHTRA Vs. ARTI ASHOK KAPSHIKAR
|
June 21, 2007 |
|
STATE OF MAHARASHTRA Vs. SAT DEV PRAKASH
|
June 21, 2007 |
|
STATE OF MAHARASHTRA Vs. RAVIKANT SHANKARAPPA PATEL
|
June 22, 2007 |
|
STATE OF MAHARASHTRA Vs. DIGAMBER AZGAOKAR
|
June 12, 2007 |
|
STATE OF MAHARASHTRA Vs. JEETENDRAKUMAR VIJAYPRATAP YADAV
|
June 13, 2007 |
|
STATE OF MAHARASHTRA Vs. DATTATRAYA BAPUPAWAR
|
June 7, 2007 |
|
STATE OF MAHARASHTRA Vs. NATHU BURBURE
|
April 20, 2007 |
|
STATE OF MAHARASHTRA Vs. BHAGWAN JAGANNATH MARKAD
|
April 20, 2007 |
|
STATE OF MAHARASHTRA Vs. HIMMAT SUKHADEO WAHURWAGH
|
April 24, 2007 |
|
STATE OF MAHARASHTRA Vs. MAHADEO NARAYAN MORE
|
April 26, 2007 |
|
STATE OF MAHARASHTRA Vs. NANUBAI DHANJIBHAI VEGADA AND KISAN BABU SOLANKI
|
May 2, 2007 |
|
STATE OF MAHARASHTRA Vs. DHARAMPAL NAMDEO MESHRAM
|
May 4, 2007 |
|
STATE OF MAHARASHTRA Vs. NAVIN POPATLAL GALA
|
May 3, 2007 |
|
STATE OF MAHARASHTRA Vs. DILIP RAGHUNATH CHAVAN
|
May 3, 2007 |
|
STATE OF MAHARASHTRA Vs. NANUBAI DHANJIBHAI VEGADA
|
May 4, 2007 |
|
STATE OF MAHARASHTRA Vs. BABU SAKHARAM LANJEKAR
|
June 4, 2007 |
|
STATE OF MAHARASHTRA Vs. SURESH SHANKAR JADHAV
|
May 4, 2007 |
|
STATE OF MAHARASHTRA Vs. SANGITA GULAB CHAURE
|
July 9, 2007 |
|
STATE OF MAHARASHTRA Vs. PANDURANG J PATIL
|
July 9, 2007 |
|
STATE OF MAHARASHTRA Vs. RAMSAI SUKHLAL YADAO
|
June 29, 2007 |
|
STATE OF MAHARASHTRA Vs. RAMESH
|
June 27, 2007 |
|
STATE OF MAHARASHTRA Vs. BHIWA BILJI KOKARE
|
June 26, 2007 |
|
STATE OF MAHARASHTRA Vs. RAMESHWAR DEVIDAS JUNARE
|
August 1, 2007 |
|
STATE OF MAHARASHTRA Vs. SK RASUL
|
July 30, 2007 |
|
STATE OF MAHARASHTRA Vs. RAMKISHAN BAPURAO GUNJALKAR
|
July 31, 2007 |
|
STATE OF MAHARASHTRA Vs. RAJENDRA NARAYANRAO GAIKWAD
|
July 26, 2007 |
|
STATE OF MAHARASHTRA Vs. PANDHARI CHINDHU LAKHE
|
July 26, 2007 |
|
STATE OF MAHARASHTRA Vs. AIRES RODRIGUES
|
July 19, 2007 |
|
STATE OF MAHARASHTRA Vs. PRASHRAM JAGANNATH AUTE
|
July 19, 2007 |
|
STATE OF MAHARASHTRA Vs. YASHWANT KAHNU SHIRSATH
|
July 19, 2007 |
|
STATE OF MAHARASHTRA Vs. KOTAPALLI MADHUSUDAN RAO
|
August 14, 2007 |
|
STATE OF MAHARASHTRA Vs. SHRIKANT ALIAS BALYA GULABRAO SHINDE
|
August 17, 2007 |
|
STATE OF MAHARASHTRA Vs. ISHWARSHARAN KEDARNATH BHARGAVA
|
August 16, 2007 |
|
STATE OF MAHARASHTRA Vs. RAMESHWAR SHRIDHAR JAWARE
|
August 27, 2007 |
|
STATE OF MAHARASHTRA Vs. FULYABAI KISAN GOVARDHANE
|
August 23, 2007 |
|
STATE OF MAHARASHTRA Vs. KATHOD HASU PATIL
|
August 29, 2007 |
|
STATE OF MAHARASHTRA Vs. SATYAKUMAR KAMALKISHORE NASHINE
|
September 11, 2007 |
|
STATE OF MAHARASHTRA Vs. PANDURANG J PATIL
|
September 7, 2007 |
|
STATE OF MAHARASHTRA Vs. BHIMABAI BHIKA GONDAL
|
September 20, 2007 |
|
STATE OF MAHARASHTRA Vs. ALISTER ANTHONY PAREIRA
|
September 6, 2007 |
|
STATE OF MAHARASHTRA Vs. SURESH GOPALRAO GAWALI
|
September 6, 2007 |
|
STATE OF MAHARASHTRA Vs. DEORAM FAKIRA PALMAHALE
|
September 6, 2007 |
|
STATE OF MAHARASHTRA Vs. SUMANBAI
|
September 7, 2007 |
|
STATE OF MAHARASHTRA Vs. SURESH DATTATRAYA MOHOL
|
October 10, 2007 |
|
STATE OF MAHARASHTRA Vs. MADAN MAHADEORAO ASHTANKAR
|
September 28, 2007 |
|
STATE OF MAHARASHTRA Vs. VIJAY BAJIRAO KAKLIJ
|
November 21, 2007 |
|
STATE OF MAHARASHTRA Vs. DILIP PREMNARAYAN TIWARI
|
November 1, 2007 |
|
STATE OF MAHARASHTRA Vs. RAM IQBAL MISHRA
|
November 27, 2007 |
|
STATE OF MAHARASHTRA Vs. ANANDA TUKARAM AKALE
|
November 27, 2007 |
|
STATE OF MAHARASHTRA Vs. IBRAHIM A PATEL
|
December 10, 2007 |
|
STATE OF MAHARASHTRA Vs. SHIVLAL CHANDU RATHOD
|
December 11, 2007 |
|
STATE OF MAHARASHTRA Vs. KESHAV BALU DEOKARE
|
March 5, 2007 |
|
STATE OF MAHARASHTRA Vs. JAIKISHAN LAXMINARAYAN MEENA
|
February 23, 2007 |
|
STATE OF MAHARASHTRA Vs. DEEPAK BABAJI JAGTAP
|
February 20, 2007 |
|
STATE OF MAHARASHTRA Vs. GOLDIE PURSHOTTAM SUD
|
February 28, 2007 |
|
STATE OF MAHARASHTRA Vs. MATHURAPRASAD
|
March 13, 2007 |
|
STATE OF MAHARASHTRA Vs. DHARAMPAL NAMDEO MESHRAM
|
May 5, 2007 |
|
STATE OF MAHARASHTRA COMPLAINANT Vs. ANKUSH MARUTI SHINDE
|
March 8, 2007 |
|
STATE OF MAHARASHTRA THROUGH FOOD INSPECTOR, LATUR Vs. MARUTI DEVIDAS WAGALGAVE
|
February 5, 2007 |
|
STATE OF MAHARASTRA Vs. SHARIF HAJI SHARIF
|
July 27, 2007 |
|
STATE OF MAHARASTRA Vs. NAMDEO PANURANG SUTHAR
|
October 8, 2007 |
|
STATE OG GOA Vs. SHAIKH ABDULLA
|
November 23, 2007 |
|
STEFANO MORA Vs. STATE OF GOA
|
May 4, 2007 |
|
STRUCTURES STEEL Vs. R S LATH EDUCATION TRUST
|
October 9, 2007 |
|
SUB DIVISIONAL OFFICER DEPUTY ENGINEER AMALNALA DAM SUB DIVISION Vs. MEMBER INDUSTRIAL COURT NAGPUR
|
November 27, 2007 |
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SUBHADRA NARAYANAN KUTTY Vs. KERALEEYA SAMAJAM
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January 10, 2007 |
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SUBHADRA SUSHIL ANAND Vs. STATE OF MAHARASHTRA
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September 13, 2007 |
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SUBHAM KNIT WEAR PVT LTD Vs. REGIONAL PROVIDENT FUND COMMISSIONER
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March 1, 2007 |
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SUBHASH Vs. CHIEF EXECUTIVE OFFICER ZILLA PARISHAD
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February 21, 2007 |
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SUBHASH EKNATHRAO KHANDEKAR Vs. PRAYAGABAI
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August 20, 2007 |
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SUBHASH GOVIND SAYKHEDKAR Vs. COLLECTOR NASHIK
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April 2, 2007 |
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SUBHASH HARIRAM RAJBHAR Vs. STATE OF MAHARASHTRA
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June 5, 2007 |
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SUBHASH R ACHARYA Vs. STATE OF MAHARASHTRA
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August 16, 2007 |
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SUBHASH SHIVANNA MARGAMWAR Vs. JAGDAMBA SHIKSHAN PRASARAK MANDAL
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October 6, 2007 |
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SUBHASH SWAMI NAIK Vs. STATE OF GOA
|
January 25, 2007 |
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SUBHASHCHANDRA PREMNARAYAN PATHAK Vs. DIVISIONAL CONTROLLER M S R T CORPORATION CHANDRAPUR
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June 4, 2007 |
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SUDARSHAN KUMAR SHARMA
S/O SADHU RAM SHARMA Vs. STATE OF MAHARASHTRA
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November 1, 2007 |
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SUDHAKAR CHINDBHAJI DESHBRATAR Vs. STATE OF MAHARASHTRA
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September 27, 2007 |
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SUDHAKAR CHINDU BHADANE Vs. NIPHAD TALUKA EDUCATION SOCIETY
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November 29, 2007 |
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SUDHAKAR KSHISRSAGAR Vs. PROTTON ELECTRO MOTORS
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July 2, 2007 |
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SUDHAKER VITTHAL MISAL Vs. STATE OF MAHARASTRA
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October 10, 2007 |
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SUDHIR PARIHAR Vs. RAVI SHANKAR SINGH BHADAURIA
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April 21, 2007 |
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SUDHIR RANGRAO KHADE Vs. STATE OF MAHARASHTRA
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February 15, 2007 |
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SUHANI SHIVRAM DHURI Vs. MAHARASHTRA HOUSING AND AREA DEVELOPMENT AUTHORITY
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June 27, 2007 |
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SUHAS GOVIND LOTLIKAR Vs. ANJALI NARAHARI RAIKAR
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November 21, 2007 |
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SUHAS PRALHADRAO DESHMUKH Vs. STATE OF MAHARASHTRA
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February 8, 2007 |
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SUKANYA APTE Vs. STATE OF MAHARASHTRA
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February 26, 2007 |
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SUKANYABEN G VAKIL Vs. RASIKLAL T DALAL
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April 17, 2007 |
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SUKHDEO HIRAMAN DAHIHANDE Vs. LAXMAN BHAURAO SHINDE
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August 8, 2007 |
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SUKUMAR M KHOT Vs. STATE OF MAHARASHTRA
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February 8, 2007 |
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SULEMAN ABBAS CHIRAGALI HYDARY Vs. PRAMOD NANDLAL YADAV
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June 22, 2007 |
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SULEMAN ABBAS, CHIRAGALI HYDARY Vs. COLLECTOR, NAGPUR DISTRICT
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June 22, 2007 |
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SULTAN KHAN HAMIDULLAH KHAN Vs. PRINCIPAL B N COLLEGE OF ENGINEERING
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September 21, 2007 |
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SULTANSHA AKBARSHA Vs. STATE OF MAHARASHTRA
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August 23, 2007 |
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SUMAN DAMODAR BURKUL Vs. RAMESH SANTARAM KONGAONKAR
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April 2, 2007 |
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SUMAN DATTATRAYA KADAM Vs. SHONHA KAILAS BONEKAR
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April 17, 2007 |
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SUMAN PRAHLAD GHODKE Vs. STATE OF MAHARASHTRA
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June 28, 2007 |
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SUMANT MADHAV NANNAWARE Vs. STATE OF MAHARASHTRA
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November 30, 2007 |
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SUN PHARMACEUTICAL INDUSTRIES LIMITED Vs. UNION OF INDIA
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April 23, 2007 |
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SUN PHARMACEUTICAL INDUSTRIES LIMITED Vs. CIPLA LIMITED
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January 31, 2007 |
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SUNANDA CHANDRAKANT JUVATKAR Vs. STATE OF MAHARASHTRA
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February 21, 2007 |
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SUNIL BABURAO SHEGAONKAR Vs. PIMPRI CHINCHWAD MUNICIPAL CORPORATION
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May 4, 2007 |
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SUNIL BALKRISHNA LAKHOTIA Vs. PRATIMA S LAKHOTIA
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November 29, 2007 |
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SUNIL CHANDRASHEKAR JANTLI Vs. STATE OF MAHARASHTRA
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August 2, 2007 |
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SUNIL CHOKHOBA SHAMBARKAR Vs. STATE OF MAHARASHTRA
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October 22, 2007 |
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SUNIL JAYWANT KASHIKSR Vs. STATE OF MAHARASHTRA
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February 28, 2007 |
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SUNIL LAXMAN PATIL Vs. STATE OF MAHARASHTRA
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January 31, 2007 |
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SUNIL LOBO PETER LOBO Vs. ASHA SHARIKANT PATEL
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August 7, 2007 |
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SUNIL MEHRA Vs. RAJINDER SINGH GULATI
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October 26, 2007 |
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SUNIL NAMDEO MANE Vs. STATE OF MAHARASHTRA
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December 20, 2007 |
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SUNIL S/O RAMDAS JAGDALE Vs. STATE OF MAHARASHTRA : AMBIKA D/O BABASAHEB RAMGUDVE
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December 7, 2007 |
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SUNIL SUKHDEO INGLE Vs. STATE OF MAHARASHTRA
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June 20, 2007 |
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SUNILKUMAR S/O GAYAPRASAD MISHRA AND ORS Vs. STATE OF MAHARASHTRA
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February 6, 2007 |
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SUNITA Vs. RAVINDRAKUMAR SHALIKRAM
JAISWAL
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November 29, 2007 |
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SUNITA BUTY Vs. ALLHABAD BANK
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March 5, 2007 |
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SUNITA LAXMANRAO SHINDE Vs. ASHWINI CO OPERATIVE HOUSING SOCIETY LTD
|
June 11, 2007 |
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SUNITA RAMKRISHNA DAHULE Vs. STATE OF MAHARASHTRA
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June 26, 2007 |
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SUO MOTU Vs. G R KHAIRNAR
|
January 31, 2007 |
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SUPRIYA PRABHU Vs. JANUS REMEDIES
|
June 20, 2007 |
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SURENDRA KAPOOR Vs. PRABIR KUMAR
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March 21, 2007 |
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SURESH ABHIMAN NANDIRE Vs. STATE OF MAHARASHTRA
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October 18, 2007 |
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SURESH DADARAO SURYAWANSHI Vs. STATE OF MAHARASHTRA
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November 1, 2007 |
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SURESH ENTERPRISES Vs. CHAMPABEN C ASHAR
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March 2, 2007 |
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SURESH GUPTA Vs. STATE OF MAHARASHTRA
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April 19, 2007 |
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SURESH K JASANI Vs. MRINAL DYEING AND MANUFACTURING CO LTD
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February 13, 2007 |
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SURESH LAXMINARAYANA JAISWAL Vs. STATE OF MAHARASHTRA
|
August 13, 2007 |
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SURESH NAGAR Vs. STATE OF MAHARASHTRA
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June 15, 2007 |
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SURESH PRABHU Vs. BOMBAY MERCANTILE CO OP BANK LTD
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March 1, 2007 |
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SURESH VISHNU LOKHANDE Vs. DATTARAYA LAXMAN NARUTE
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July 19, 2007 |
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SURESH VISHNU LOKHANDE Vs. SANE GURUJI SHIKSHAN SANSTHA
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July 19, 2007 |
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SURJANSINGH MOHANSINGH Vs. JASBIR KAUR SARDAR CHANANSINGH
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November 27, 2007 |
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SURJIT KAUR Vs. MAYA
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July 20, 2007 |
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SURJITSING JEEVANSING GIRNIWALE Vs. COMMISSIONER NANDED WAGHALA MUNICIPAL CORPORATION
|
February 15, 2007 |
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SURUPSINGH HRYA NAIK Vs. STATE OF MAHARASHTRA
|
March 23, 2007 |
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SURYADATTA SHARDAPRASAD PANDEY Vs. STATE OF MAHARASHTRA
|
June 5, 2007 |
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SUSHILA INDUBHAI PATEL Vs. UNION OF INDIA
|
August 13, 2007 |
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SUSHILABAI MANOHARRAO KULKARNI Vs. KACHRUAPPA S O LAXMANAPPA TAMSHETE
|
August 27, 2007 |
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SUSHMA Vs. STATE OF MAHARASHTRA
|
May 4, 2007 |
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SUSHMA DAYALSINGH GAHERWAR
@ SUSHMA GANESHSINGH SENGAR Vs. STATE OF MAHARASHTRA
|
November 28, 2007 |
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SUSHMITA SEN Vs. MUNICIPAL CORPORATION OF GR MUMBAI
|
October 11, 2007 |
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SUWARNA DEENDAYAL SONI Vs. STATE OF MAHARASHTRA
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January 11, 2007 |
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SUYOG SUDHAKAR CHOPADE Vs. STATE OF MAHARASHTRA
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December 3, 2007 |
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SWAMI KALAVATI SIDHILINGAPPA Vs. STATE OF MAHARASTRA
|
July 3, 2007 |
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SWAPNA D O TULSIDAS GAJARE Vs. DIVISIONAL SECRETARY
|
August 30, 2007 |
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SWARNA B KAPOOR Vs. APPROPRIATE AUTHORITY CONSTITUTED OF MEMBERS
|
June 5, 2007 |
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SWATI ANIL SAKPAL Vs. STATE OF MAHARASHTRA
|
March 23, 2007 |
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SWATI SACHIN MAHAJAN Vs. STATE OF MAHARASHTRA
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May 4, 2007 |
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SYED AFZAL AHMED SYED IFTEKHAR AHMED Vs. STATE OF MAHARASHTRA
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November 20, 2007 |
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SYED AKBAR Vs. SYED ABDUL HAQ
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April 3, 2007 |
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SYED BABALI Vs. STATE OF MAHARASHTRA
|
August 13, 2007 |
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SYED SADARUDDIN S/O SYED YASIN Vs. STATE OF MAHARASHTRA
|
December 3, 2007 |
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SYED ZAKIR ALI JAWAR ALI Vs. SYED ZAHID ALI JAWAR ALI
|
July 6, 2007 |
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SYLVESTER Vs. THEIR WORKMAN THRO TRANSPORT AND DOCK WORKERS UNION
|
June 13, 2007 |
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SYLVESTER AND COMPANY Vs. A INFRASTRUCTURE
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July 19, 2007 |
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SYLVESTER DSOUZA Vs. GOA COASTAL ZONE MANAGEMENT AUTHORITY
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July 13, 2007 |
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SYNTREX CORPORATION Vs. RAJKUMAR KESHARDEV
|
June 19, 2007 |
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SYNTREX CORPORATION A REGISTERED Vs. RAJKUMAR KESHARDEV
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June 30, 2007 |
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SYNTREX CORPORATION A REGISTERED Vs. RAJKUMAR KESHARDEV
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July 19, 2007 |
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SYYAD SABDARALI SY NYAJALI Vs. SHAHISTABEGUM
|
August 3, 2007 |
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T R MEHRA OF MUMBAI INDIAN INHABITANT Vs. UNION OF INDIA
|
April 12, 2007 |
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T V AND RADIO PUBLICITY SERVICES Vs. UNION OF INDIA
|
March 15, 2007 |
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TAHIRA INDUSTRIES INDIA PVT LTD Vs. JAGANNATH RAMDAYAL YADAV
|
January 9, 2007 |
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TAJPURIA WOOD WORKS PVT LTD Vs. STATE OF MAHARASHTRA & ANR
|
October 11, 2007 |
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TANAJI S/O WAMANRAO PATOLE Vs. STATE OF MAHARASHTRA
|
November 27, 2007 |
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TARABEN JAMNADAS Vs. NARENDRA KUMAR KHETSI
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August 1, 2007 |
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TARDEO PROPERTIES PVT LTD Vs. BANK OF BARODA
|
July 13, 2007 |
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TARUN CHANNALAL SHAH Vs. STATE OF MAHARASHTRA
|
April 16, 2007 |
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TARUN CHANNALAL SHAH Vs. STATE OF MAHARASHTRA
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March 31, 2007 |
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TASSU S O ANWAR Vs. STATE OF MAHARASHTRA
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November 21, 2007 |
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TASSU S/O SK. ANWAR Vs. STATE OF MAHARASHTRA
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November 20, 2007 |
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TATA ENGINEERING AND LOCOMOTIVE COMPANY LTD Vs. ISHWARCHAND TARACHAND JAIN
|
August 21, 2007 |
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TATA ENGINEERING AND LOCOMOTIVE COMPANY LTD Vs. SUHAS MADHUKAR MULAY
|
September 6, 2007 |
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TATA ENGINEERING AND LOCOMOTIVE COMPANY LTD Vs. M SUHAS MADHUKAR MULAY
|
June 5, 2007 |
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TATA INTERNATIONAL LIMITED Vs. ICICI BANK LIMITED
|
December 19, 2007 |
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TATA MOTORS LTD Vs. STATE OF MAHARASHTRA
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January 31, 2007 |
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TATA MOTORSNLTD Vs. TALATHI OF VILAGE CHIKHALI
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July 4, 2007 |
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TATA TEA LTD Vs. TATA TEA LTD
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September 19, 2007 |
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TATYABA NIVRUTTI MORE Vs. RAJASHRI BAPUSAHEB CHOUGULE
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September 10, 2007 |
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TATYABA S/O EKNATH LONDHE Vs. RAMNATH BABAJI LONDHE
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November 21, 2007 |
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TATYASAHEB KORE WARNA SAHAKARI SAKHAR KARKHANA LTD Vs. COMMISSIONER OF STATE OF EXCISE
|
March 8, 2007 |
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TEJAL RESIDENCY CO OP HOUSING SOCIETY LTD Vs. BRIHAN MUMBAI MUNICIPAL CORPAN
|
October 12, 2007 |
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TEJBAI TEJSHI DEDHIA Vs. CENTRAL BANK OF INDIA
|
August 10, 2007 |
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TELE MART INC Vs. GTM TELE SHOPPING PVT LTD
|
October 8, 2007 |
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TEMPO INSTRUMENTS AND EQUIPMENTS INDIA PVT LTD Vs. PADMAVATI JUGAL KISHORE MEHTA
|
July 17, 2007 |
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TEOFILO BARRETO Vs. SADASHIV A G NASNODKAR
|
March 5, 2007 |
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THAKARE VISHNU NAMDEORAO Vs. STATE OF MAHARASHTRA
|
March 19, 2007 |
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THAKARE VISHNU NAMDEORAO Vs. STATE OF MAHARASHTRA
|
April 19, 2007 |
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THANIKKUDAM BHAGWATI MILLS LTD Vs. REENA RAVINDRA KHONA
|
June 4, 2007 |
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THEMIS AGENCIES Vs. UNION OF INDIA
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January 12, 2007 |
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THIRTY SAM SHROFF Vs. SHIRAZ
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March 7, 2007 |
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THOMAS MENEZES Vs. UNION BANK OF INDIA, RUA DE OUREM
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September 14, 2007 |
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THROUGH COLLECTOR Vs. DHANRAJ S/O SHIOLAL DAGA
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November 29, 2007 |
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TRADE WELL Vs. INDIAN BANK
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April 2, 2007 |
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TRANSPARENT ENERGY SYSTEMS Vs. SATYAWATI CHEMICALS
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August 22, 2007 |
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TRAVEL CORPORATION (INDIA) PRIVATE LIMITD Vs. ASSTT. COMMISSIONER OF INCOME TAX
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July 17, 2007 |
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TRIMURTHY PACKING PAPER AURANGABAD Vs. CORPORATION BANK
|
August 7, 2007 |
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TRIUMPH INTERNATIONAL FINANCE INDIA LTD Vs. EUROPEAN INVESTMENTS LTD
|
October 4, 2007 |
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TROPICAL FORESTRIES PTE LTD Vs. M V PACIFIC NOVAGTOR
|
October 19, 2007 |
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TUKARAM BAPUJI DATKE Vs. RAJASTHAN R N ARTS AND MITHULALJI KACHOLIYA COMMERCE COLLEGE WASHIM
|
April 10, 2007 |
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TUKARAM RAMA PATIL Vs. PANDURANG NARAYAN PATIL
|
February 27, 2007 |
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TUKARAM RAMA PATIL Vs. STATE OF MAHARASHTRA
|
February 27, 2007 |
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TULSABAI RAMKRISHNA TELRANDHE Vs. CHAMPALAL KHEMCHAND JAIN
|
June 5, 2007 |
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TULSHIDAS SOIRU LAAD Vs. SAUDE VINCENT RODRIGUES
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June 29, 2007 |
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TULSI SADANAND DESSAI Vs. JOSE MARIA FERNANDES
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April 26, 2007 |
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TULSIRAM K GOTHAD Vs. SUPERINTENDENT, MAHATMA GANDHI MEMORIAL HOSPITAL
|
October 10, 2007 |
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TULSIWADI NAVNIRMAN COOP HOUSING SOCIETY LTD Vs. STATE OF MAHARASHTRA
|
November 1, 2007 |
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UDAY A KAMAT Vs. DATTAPRASSAD A KAMAT
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April 10, 2007 |
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UDAY BOJRAJ TONEY Vs. AKKALKOT EDUCATION SOCIETY
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August 27, 2007 |
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UDAY BOJRAJ TONEY Vs. AKKALKOT EDUCATION SOCIETY
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September 27, 2007 |
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UDAY M REGE Vs. GOA INDUSTRIAL DEVELOPMENT CORPORATION
|
November 21, 2007 |
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UDAY SUDAMRAO JONDHALE Vs. STATE OF MAHARASTRA
|
October 11, 2007 |
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UDAYSINGH ALIAS UDAYNATH MAHARAJ PRATAPRAO CHAVAN Vs. STATE OF MAHARASHTRA
|
April 5, 2007 |
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UDAYSINGH SARDARSINGH RAJPUT Vs. STATE OF MAHARASHTRA
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January 9, 2007 |
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UDDAV ALIAS BARKU KONDU KARDILE Vs. STATE OF MAHARASHTRA
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August 3, 2007 |
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UDHAV Vs. STATE OF MAHARASHTRA
|
January 18, 2007 |
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ULHAS SAVORDEKAR Vs. TILAK RAJ BALLA
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March 9, 2007 |
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ULTRAMATIX SYSTEMS PVT LTD Vs. STATE BANK OF INDIA
|
March 29, 2007 |
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UMA Vs. BEBIBAI
|
April 3, 2007 |
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UMAKANT JANGLUJI NIKHADE Vs. NARAYAN NIMBAJI WANKHEDE
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December 5, 2007 |
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UMASHANKAR JASWAL Vs. ROYAL AUTO CENTRE
|
January 17, 2007 |
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UMESH NANJI SHINDE Vs. MORESWAR NAMDEO RAUT
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July 19, 2007 |
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UMESH PRABHUDAS PATEL Vs. COMMISSIONER NASHIK MUNICIPAL
|
October 30, 2007 |
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UMESH TUKARAM KAMBLE Vs. SHAMRAO SAKHARAM PATIL
|
October 23, 2007 |
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UNION OF INDIA Vs. DEEPAK Y GOTEFODE
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August 21, 2007 |
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UNION OF INDIA Vs. STATE OF MAHARASHTRA
|
August 21, 2007 |
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UNION OF INDIA Vs. MANECKABAI DOSSABHOY
|
August 10, 2007 |
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UNION OF INDIA Vs. MOHAMMED MASUD MOHAMMED
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August 10, 2007 |
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UNION OF INDIA Vs. AVINASH BHOSALE
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August 7, 2007 |
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UNION OF INDIA Vs. GODREJ INDUSTRIES LTD
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June 29, 2007 |
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UNION OF INDIA Vs. ARCTIC INDIA BANGALORE
|
April 25, 2007 |
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UNION OF INDIA Vs. GHANEKAR BUILDERS AND CHEMICALS PRIVATE LIMITED
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January 10, 2007 |
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UNION OF INDIA Vs. VIAY PANDURANG PATIL
|
February 26, 2007 |
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UNION OF INDIA Vs. COMMERCIAL FIBERS
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February 15, 2007 |
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UNION OF INDIA Vs. PRASHANT RAJ AND CO
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March 16, 2007 |
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UNION OF INDIA Vs. MAHADEO SINA THAKUR
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December 13, 2007 |
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UNION OF INDIA Vs. BADRINARAYAN RAMPRATAP GADODIA
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December 13, 2007 |
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UNION OF INDIA Vs. BHALCHANDRA JASKARAN MUNDADA
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December 13, 2007 |
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UNION OF INDIA Vs. MOINUDDIN MALIK YUSUF THAKUR
|
December 13, 2007 |
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UNION OF INDIA Vs. MANOHAR PANDHARINATH CHAWATHE
|
December 13, 2007 |
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UNION OF INDIA Vs. BHARAT LABORATORIES
|
February 15, 2007 |
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UNION OF INDIA Vs. DEEPAK FERTILIZERS AND PETRO CHEMICALS CORPORATION LIMITED
|
February 2, 2007 |
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UNION OF INDIA (UOI) Vs. ASHOK ARYA
|
September 29, 2007 |
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UNION OF INDIA (UOI) Vs. RAVI PRAKASH ARORA
|
September 28, 2007 |
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UNION OF INDIA THROUGH A K SINGH Vs. MADAN MOHAN C GANDHI
|
February 26, 2007 |
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UNION OF INDIA THROUGH THE DEPUTY SALT COMMISSIONER Vs. ABDUL RAHIM MOHAMMED HASAN RAIBA
|
December 13, 2007 |
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UNITED INDIA INSURANCE CO LTD Vs. HONGKONG AND SHANGHAI BANKING CORPORATION LTD
|
March 6, 2007 |
|
UNITED INDIA INSURANCE CO LTD Vs. NIRMALA BABULAL KHAIRAJANI
|
January 10, 2007 |
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UNITED INDIA INSURANCE CO LTD Vs. ANUBAI GOPICHAND THAKARE
|
August 4, 2007 |
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UNITED INDIA INSURANCE CO LTD Vs. IQUBAL AHEMAD SHAIKH
|
July 18, 2007 |
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UNITED INDIA INSURANCE CO LTD Vs. JANABAI GOVIND RATHOD
|
October 23, 2007 |
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UNITED INDIA INSURANCE CO LTD Vs. KAMAL MARUTI DAREKAR
|
September 21, 2007 |
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UNITED INDIA INSURANCE CO LTD Vs. VIMAL NARAYANRAO NANDANWAR
|
December 10, 2007 |
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UNITED INDIA INSURANCE CO LTD Vs. RATHABAI MAROTRAO KHARATE
|
December 13, 2007 |
|
UNMESH KANTILAL SHAH Vs. CHEMOSYN LIMITED
|
December 5, 2007 |
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UNNI KRISHNAN MENON ALIAS UNNI KRISHNAN NAIR Vs. RUBERTINA VAZ
|
June 28, 2007 |
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URMI JUVEKAR CHIANG Vs. GLOBAL BROADCAST NEWS LIMITED
|
June 7, 2007 |
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URMILA VARMA SHANKAR VARMA Vs. SHANKAR RICHHPAL VARMA
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April 17, 2007 |
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USHA VITHAL GAVHANE Vs. H B PADATE
|
February 27, 2007 |
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UTKARSHA GRUHA NIRMAN CO OPERATIVE Vs. STATE OF MAHARASHTRA
|
June 26, 2007 |
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UTTAM S/O RAMCHANDRA ANDHARE Vs. STATE OF MAHARASHTRA
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November 26, 2007 |
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UTTAM SITARAM MALAWADE Vs. VISHWASRAO NAGESHRAO
|
December 5, 2007 |
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V B GADEKAR DEPUTY ENGINEER Vs. MAHARASHTRA HOUSING AND AREA DEVELOPMENT AUTHORITY MHADA
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August 23, 2007 |
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V D KAVATKAR Vs. FATIMA HUSENI RADHAPURWALA
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August 27, 2007 |
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V D KAVATKAR Vs. FATIMA HUSENI RADHAPURWALA
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August 28, 2007 |
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V K MEHRA OF MUMBAUI INDIAN INHABITANT Vs. DEPUTY COMMISSIONER OF CUSTOMS
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April 12, 2007 |
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V P NAGAR SAMANVAY SAMITI Vs. STATE OF MAHARASHTRA
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October 9, 2007 |
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V-8 DEVELOPERS Vs. STATE OF GOA THROUGH CHIEF SECRETARY SECRETARIAT PORVORIM GOA
|
June 25, 2007 |
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VACHISTAS BHANDUDAS KANDE Vs. STATE OF MAHARASHTRA
|
June 4, 2007 |
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VAIDHEI RAMCHANDRA BEHERE Vs. STATE OF MAHARASHTRA
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November 19, 2007 |
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VAIJANTABAI Vs. JANARDHAN FAKIRCHAND KHANDARE
|
July 7, 2007 |
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VAIJANTABAI DEVIDAS KANDARE Vs. JANARDHAN FAKIRCHAND KHANDARE
|
July 5, 2007 |
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VAIJNATH RAMJI WAMAN Vs. STATE OF MAHARASHTRA
|
March 7, 2007 |
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VAISHALI SITARAM PRADHAN Vs. BABASHAHEB AMBEDKAR MRATHWADA UNIVERSITY AURANGABAD
|
January 11, 2007 |
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VAJIDALI T KADRI Vs. D D SHAH AND CO
|
August 16, 2007 |
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VANEETA YESHWANT JADHAV Vs. STATE OF MAHARASHTRA
|
November 23, 2007 |
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VANITA SURESH KOLHE Vs. SURESH TILSIRAMJI KOLHE
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June 29, 2007 |
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VANITABAI Vs. STATE OF MAHARASHTRA
|
November 30, 2007 |
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VARDHAMAN BUILDERS Vs. NARENDRA BALASAHEB GHATGE
|
July 19, 2007 |
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VARDHAMAN DYE STUFF INDUSTRIES PVT LTD Vs. M R SHAH
|
August 31, 2007 |
|
VARGHESE VADAKUMCHERRY GEORGE Vs. CENTRAL BUREAU OF INVESTIGATION
|
April 24, 2007 |
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VARHADI THAT Vs. ASSISTANT PROVIDENT FUND COMMISSIONER NAGPUR
|
September 5, 2007 |
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VARSHA RUBIN T ZAVERI Vs. PANNALAL KHIMJI CHHEDA
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July 2, 2007 |
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VASANT Vs. STATE OF MAHARASHTRA
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November 27, 2007 |
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VASANT BHASKAR PARULKAR Vs. MAHESH SHIVRAM REGE
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June 4, 2007 |
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VASANT NIVRUTTI GITE Vs. MUNICIPAL CORPORATION OF CITY OF NASHIK
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April 30, 2007 |
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VASANT RAGHU BHINGARDIVE Vs. NAGORI MUSLIM MISGAR JAMAT TRUST
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February 2, 2007 |
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VASANTA Vs. STATE OF MAHARASHTRA
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September 27, 2007 |
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VASANTA Vs. STATE OF MAHARASHTRA, THROUGH P S O POLICE
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March 21, 2007 |
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VASANTRAO Vs. KISHANRAO
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September 6, 2007 |
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VASANTRAO GUDACHARVA JAHAGIRDAR Vs. SHARANBASAPPA VISHWANATH HALLI
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October 12, 2007 |
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VASANTRAO S O VISHWANATHRAO MANE Vs. APPARAO S O BAIBANNA SIDORE
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November 19, 2007 |
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VENKAT, RAJANNA DARBHE Vs. LAXMANRAO RAJANNA DARBHE
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June 22, 2007 |
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VENKATESH K. PATIL Vs. NATIONAL AUTO ACCESSORIES LTD
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February 23, 2007 |
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VENKATESH TRADERS Vs. H P TRADERS
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April 2, 2007 |
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VENKYS INDIA LIMITED Vs. UNION OF INDIA
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October 18, 2007 |
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VFS GLOBAL SERVICE PRIVATE LIMITED Vs. SUPRIT ROY
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December 10, 2007 |
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VICE CHAIRMAN OF AREA CANEEN MUMBAI SUB AREA Vs. THEIR WORKMEN REP
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June 11, 2007 |
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VICTOR COUTINHO ALIAS VENTURA MARTIS COUTINHO Vs. CONCEPTION COUTINHO ALIAS CONCEICAO COUTINHO
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July 27, 2007 |
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VICTOR HOSPITALS AND MEDICAL SERVICES PVT LTD Vs. STATE OF GOA THROUGH ITS CHIEF SECRETARY HAVING OFFICE AT SECRETARIAT
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June 18, 2007 |
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VIDARBHA AGRO SERVICE CENTRE NANDURA Vs. STATE OF MAHARASHTRA
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March 28, 2007 |
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VIDARBHA CHAMBERS OF COMMERCE AND INDUSTRIES Vs. COMMISSIONER MUNICIPAL CORPORATION OF AKOLA
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July 3, 2007 |
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VIDARBHA IRRIGATION DEVELOPMENT CORPORATION Vs. 3RD AD HOC ADDITIONAL DISTRICT JUDGE NAGPUR
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December 20, 2007 |
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VIDHYADHAR CHINTAMAN SATAM Vs. STATE OF MAHARASHTRA
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February 28, 2007 |
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VIDYA Vs. RASHTRASANT TUKDOJI MAHARAJ NAGPUR UNIVERSITY
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April 2, 2007 |
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VIDYA GANAPATI SHANBHAG Vs. STATE OF MAHARASHTRA
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April 17, 2007 |
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VIDYA SHANKAR IYER Vs. STATE OF MAHARASHTRA
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June 27, 2007 |
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VIDYA V KULKARNI Vs. BOMBAY KHADI AND VILLAGE INDUSTRIES ASSOCIATION
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April 21, 2007 |
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VIDYUT METALICS LTD Vs. KUSUM YELLAPURKAR
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October 16, 2007 |
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VIJAY GALANI PROPRIETOR Vs. NOBLE FILMS DISTRIBUTORS
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June 22, 2007 |
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VIJAY GANESH GONDHLEKAR Vs. INDRANIL JAIRAJ DAMALE
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October 4, 2007 |
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VIJAY K GUPTA Vs. NALINI VARJEEVENDAS SHAH
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October 4, 2007 |
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VIJAY KISAN MATE Vs. STATE OF MAHARASHTRA
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October 8, 2007 |
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VIJAY NAMDEORAO KUTE Vs. STATE OF MAHARASHTRA
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September 3, 2007 |
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VIJAY PANDURANG PALASKAR Vs. STATE OF MAHARASHTRA
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June 25, 2007 |
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VIJAY PRAHLAD WARBUVAN Vs. SENIOR INSPECTOR OF POLICE
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January 23, 2007 |
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VIJAY RAMBHAU BABHARE Vs. STATE ELECTION COMMISSION
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January 15, 2007 |
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VIJAY SHARMA Vs. UNION OF INDIA
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September 6, 2007 |
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VIJAY SHIVAJI KOKATE Vs. DIVISIONAL JOINT REGISTRAR CO OPERATIVE SOCIETIES NASHIK
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January 11, 2007 |
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VIJAYA SHIVDAS DAKWALE ALIAS KALE Vs. STATE OF MAHARASHTRA
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June 25, 2007 |
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VIJAYANAND DNYANPRASARAK SAUNSTHA Vs. DIRECTOR OF EDUCATION
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July 9, 2007 |
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VIJAYKUMAR BABURAO GURMATKAL Vs. ANNAPURNA VIJAYKUMAR
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August 1, 2007 |
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VIJAYKUMAR MADHUKAR INGLE Vs. CASTE SCRUTINY COMMITEE
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February 20, 2007 |
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VIJAYSINH M BHATIA Vs. HAREN THANAWALLA
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August 24, 2007 |
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VIJAYSINH M BHATIA Vs. HAREN THANAWALLA
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August 21, 2007 |
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VIKAS CHHAGAN SHIRSATH Vs. STATE OF MAHARASHTRA
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June 25, 2007 |
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VIKRAM ISPAT Vs. UNION OF INDIA
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November 29, 2007 |
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VIKRAM SINGH Vs. UNION OF INDIA
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March 6, 2007 |
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VILAS BHIMRAO GANJARE Vs. STATE OF MAHARASHTRA
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September 28, 2007 |
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VILAS MAHADU CHAVAN Vs. STATE OF MAHARASHTRA
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March 29, 2007 |
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VILAS NARSAIYA SANDAL Vs. STATE OF MAHARASHTRA
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January 22, 2007 |
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VILAS S/O DNYANESHWAR NAGPURE Vs. STATE OF MAHARASHTRA
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February 15, 2007 |
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VILAS SHANKAR DONODE Vs. STATE OF MAHARASHTRA
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September 4, 2007 |
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VILAS SUPDAJI SHELKE Vs. COMMISSIONER AKOLAMUNICIPAL CORPORATION AKOLA
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August 16, 2007 |
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VILAS V SANGHAI Vs. STATE OF MAHARASHTRA
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April 9, 2007 |
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VILLAGE GRAMPANCHYAT TALEGAOAN Vs. STATE OF MAHARASHTRA
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November 29, 2007 |
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VIMAL G JAIN Vs. VERTEX FINANCIAL SERVICES PVT LTD
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February 12, 2007 |
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VINAY KUMAR ASHOKKUMAR MALIWAL Vs. RAMESH KISHANLAL SABOO
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December 18, 2007 |
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VINAY LAXMIDAS SHAH Vs. SHAH LAKHAMIDAS CHHAGANLAL
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November 28, 2007 |
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VINAY PARULEKAR Vs. PRAMOD MESHRAM
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December 6, 2007 |
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VINAYAK NARHARI KOLSHIKWAR Vs. STATE OF MAHARASHTRA
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October 17, 2007 |
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VINAYAK SAHAKARI SAKHAR KARKHANA LTD Vs. UNION OF INDIA
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June 8, 2007 |
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VINAYKUMAR Vs. RAMESH
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December 18, 2007 |
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VINEET DNYANESHWAR PANCHBHAIYYE Vs. STATE OF MAHARASHTRA
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April 27, 2007 |
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VINOD CHANDRAKANT KHARAT Vs. STATE OF MAHARASHTRA
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May 28, 2007 |
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VINOD DAMU SONWANE Vs. STATE OF MAHARASHTRA
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February 1, 2007 |
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VINOD GULABRAO KINAKE Vs. STATE OF MAHARASHTRA
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October 22, 2007 |
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VINOD KUMAR AGARWAL Vs. UNION OF INDIA
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October 25, 2007 |
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VINOD S/O RATILAL PATIRA Vs. COMMISSIONER OF SALES TAX
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June 19, 2007 |
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VINOD SOLANKI Vs. UNION OF INDIA
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November 30, 2007 |
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VINOD SUBHASHRAO SHINDE Vs. STATE OF MAHARASHTRA
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July 16, 2007 |
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VIPUL Vs. STATE OF MAHARASHTRA
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August 7, 2007 |
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VIRBHADRAM VYANKANNA GUGGALOT Vs. STATE OF MAHARASHTRA
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July 25, 2007 |
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VIRENDRA HARIBHAU GAJBHIYE Vs. STATE OF MAHARASHTRA
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September 6, 2007 |
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VIRENDRA KUMAR AGRAWAL Vs. GUJARAT SINDHI CEMENT LTD
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August 21, 2007 |
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VIRENDRA SOOD Vs. ALDA COELHO
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January 12, 2007 |
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VIRENDRA V PATRE Vs. STATE REGISTRARCUM-HEAD OF NOTARY SERVICES
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July 9, 2007 |
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VIRENDRANATH BHAGWATPRASAD TIWARI Vs. CHITRA A SALUNKHE
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July 12, 2007 |
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VISHAL VITHAL SHELKE Vs. STATE OF MAHARASHTRA
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February 23, 2007 |
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VISHNU BHAT Vs. NARAYAN R BANDEKAR
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October 25, 2007 |
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VISHNU BHAU GHULE Vs. STATE OF MAHARASHTRA
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July 11, 2007 |
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VISHWA BANDHU PEARYELAL GUPTA Vs. S K LAUL
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September 11, 2007 |
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VISHWA BANDHU PEARYELAL GUPTA Vs. APPROPRIATE AUTHORITY
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September 11, 2007 |
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VISHWA TRADERS PVT LTD Vs. UNION OF INDIA
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February 21, 2007 |
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VISHWAS S/O ARJUNA BUDHE Vs. DUTTA S/O LAXMAN GAWANDE
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November 22, 2007 |
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VITESSE CONNECTIONS Vs. KANTILAL CHHOGALAL SONI
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November 20, 2007 |
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VITHAL Vs. SCHEDULED TRIBE SCRUTINY COMMITTEE
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November 30, 2007 |
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VITHAL CHIMARAYA GAWADE Vs. STATE OF MAHARASHTRA
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April 20, 2007 |
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VITHAL SHANKAR DOKHE Vs. BHAVDU SAKHARAM DOKHE
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September 7, 2007 |
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VITHU Vs. WESTERN COALFIELDS LIMITED
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December 6, 2007 |
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VITTALDAS JAGNNATH KHATRI Vs. STATE OF MAHARASHTRA
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November 27, 2007 |
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VITTHAL NITYANAND MOHITE Vs. STATE OF MAHARASTRA
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August 7, 2007 |
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VITTHAL RAKHUMAI SHIKSHAN PRASARAK MANDAL Vs. SURESH CHIMAJI KASHID
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February 9, 2007 |
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VITTHAL RAMRAO TALEGAVE Vs. STATE OF MAHARASHTRA
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March 1, 2007 |
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VITTHAL S/O SHANKAR GAIKE Vs. STATE OF MAHARASHTRA
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November 28, 2007 |
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VITTHAL SAHAKARI SAKHAR KARKHANA Vs. ASSISTANT PROVIDENT FUND COMMISSIONER
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December 18, 2007 |
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VITTHALRAO CHHAKORILAL KOTHARE Vs. THAWARDAS HASANAND JANYANI
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October 25, 2007 |
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VIVEK Vs. KIRAN
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August 6, 2007 |
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VIVEK BHILA PATIL Vs. STATE OF MAHARASHTRA
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December 19, 2007 |
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VIVEK GOENKA MANAGING EDITOR LOKSATTA Vs. STATE OF MAHARASHTRA
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January 25, 2007 |
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VIVEK MAHESH KHATRI Vs. STATE OF MAHARASHTRA
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October 25, 2007 |
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VIVEK RAGHUNATH PANDIT Vs. HITENDRA VISHNU THAKUR
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April 12, 2007 |
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VIVEK SHETTY Vs. DRAUPADI DUDHANI
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April 20, 2007 |
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VIVEK TALWAR Vs. STATE OF MAHARASHTRA
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August 30, 2007 |
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VIVEKANAND RAGHUNATH NAIK GAONKAR Vs. VINAYAK NILBA NAIK GAONKAR
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November 19, 2007 |
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VOLTAS LIMITED Vs. CHANDRKANT Y BHRAMHANE
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April 23, 2007 |
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VYAS RAMAKRISHNA PRABHU LAWANDE Vs. LAND ACQUISITION OFFICER
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June 22, 2007 |
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WADHWANI PAREMESHWARI COLD STORAGE PRIVATE LIMITED Vs. VINOD BHAIYALAL JAIN
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August 31, 2007 |
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WALCHANDNAGAR INDUSTRIES LTD Vs. SUREKHA SITARAM POPHALE
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July 26, 2007 |
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WALLACE JOSEPH HAYDEN Vs. STATE OF MAHARASHTRA
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July 20, 2007 |
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WAMAN BHILA PATIL Vs. JAGANNATH TARACHAND KASLIWAL
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September 19, 2007 |
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WAMAN DEORAO JAMGE Vs. STATE OF MAHARASHTRA
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March 28, 2007 |
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WARANA EDUCATION SOCIETY SAGAON Vs. STATE OF MAHARASHTRA
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June 21, 2007 |
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WASHIM ZILLA SWAST DHANYA DUKANDAR ASSOCIATIONS Vs. STATE OF MAHARASHTRA
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November 28, 2007 |
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WEST COAST INGOTS PVT LTD Vs. UNION OF INDIA THROUGH THE SECRETARY MINISTRY OF FINANCE NEW DELHI
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April 2, 2007 |
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WILSON BENJAMIN CASTOLINO Vs. STATE OF MAHARAHTRA
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June 12, 2007 |
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WIRE AND WIRELESS INDIA LIMITED Vs. STATE OF MAHARASHTRA
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September 4, 2007 |
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WMI CRANES LTD Vs. KUSH SITARAM CHAVAN
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January 22, 2007 |
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WOMEN S EDUCATION SOCIETY NAGPUR Vs. NAGPUR UNIVERSITY
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August 1, 2007 |
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WORKMEN EMPLOYED Vs. RAPTAKOS BREET AND CO LTD
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August 10, 2007 |
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WRITERS FOOD PRODUCTS PVT LTD Vs. STATE OF MAHARASHTRA
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July 12, 2007 |
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WYETH EMPLOYEES UNION Vs. ARAINE ORGACHEM PVT LTD
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August 16, 2007 |
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YAMUNABAI PUNDALIK KHACHANE Vs. VIJYA DYANANDEO INGALE
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August 9, 2007 |
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YASHPAL SAHNI Vs. REKHA HAJARNAVIS ASSISTANT COMMISSIONER OF INCOME TAX
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July 18, 2007 |
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YASWANT DALAL Vs. SWADESH JOSHI
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October 16, 2007 |
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YATENDRASINGH CHAUHAN Vs. STATE OF MAHARASHTRA
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January 25, 2007 |
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YAVATMAL DISTRICT CENTRAL
CO-OPERATIVE BANK LTD Vs. SAHAKARI BANK EMPLOYEES UNION
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November 26, 2007 |
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YESHWANT RAMBHAU CHONDHE Vs. VILAS BAPURAO SHINDE
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June 28, 2007 |
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YESHWANT SAHAKARI TALUKA KHAREDI VIKRI SANGH LTD Vs. NARAHARI GOPINATH BAGADE
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April 4, 2007 |
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YEZDI HIRJI MALEGAM Vs. COMMISSIONER OF INCOME TAX
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August 27, 2007 |
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YOGESHWAR VIKAS SANSTHA Vs. RAJENDRA T SHINDE
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September 13, 2007 |
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YUSUF ALI KHAN RASHID ALI KHAN Vs. NAZEMA BEGUM NISAR AHMED
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March 15, 2007 |
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YUSUF MOHAMED LAKDAWALA Vs. SUDHAKAR KASHINATH BOKADE
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October 11, 2007 |
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YUVRAJ HANMANTRAO BARGE Vs. STATE OF MAHARASHTRA
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January 24, 2007 |
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YUWRAJ YESHWANT HUMNE Vs. STATE OF MAHARASHTRA THROUGH HOME DEPARTMENT MANTRALAYA
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April 9, 2007 |
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ZAHEEDA KAZI Vs. SHARINA ASHRAFF KHAN
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January 31, 2007 |
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ZAMEER AHMED LATIFUR REHMAN SHEIKH Vs. STATE OF MAHARASHTRA
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July 19, 2007 |
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ZARIN NOZER DESAI Vs. M S RAWAT
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August 28, 2007 |
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ZARIR RUSTOM JOSHI Vs. BURZOR RUSTOM JOSHI
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February 6, 2007 |
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ZEE ENTERTAINMENT ENTERPRICES Vs. GAJENDRA SINGH
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October 8, 2007 |
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ZELABAI CHINTAMAN CHANDASARE Vs. STATE OF MAHARASHTRA
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April 16, 2007 |
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ZENITH STEEL TUBES AND INDUSTRIES LTD. Vs. SICOM LTD.
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January 29, 2007 |
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ZULASH CLEARING AND SHIPPING AGENCY Vs. CHAIRMAN RAILWAY GOODS CLEARING AND FORWARDING ESTABLISMENTS
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June 11, 2007 |
LOGIN