|
A B BELKAR Vs. AMINABAI MOHAMAD SAHEB ATTAR
|
August 30, 2006 |
|
A M ATTAR Vs. UNION OF INDIA
|
February 17, 2006 |
|
A S KRISHNAMURTHY Vs. CENTRAL INDIA SPINING WEAVING AND MANUFACTURING CO LTD
|
November 6, 2006 |
|
A S SHIRSAT Vs. STATE OF MAHARASHTRA
|
September 13, 2006 |
|
A S SHIVANKAR Vs. K K V KURUP
|
October 13, 2006 |
|
A S SHIVANKAR JUDGE Vs. K K V KURUP
|
October 7, 2006 |
|
A SATHEESAN Vs. UNION OF INDIA
|
September 12, 2006 |
|
AADAM KASAM SHAIKH Vs. STATE OF MAHARASTRA
|
August 25, 2006 |
|
ABBAMOHAMMAD ALI SHAHADI Vs. STATE OF MAHARASHTRA
|
December 11, 2006 |
|
ABDUL HANNAN ABDULHAI KADRI Vs. STATE OF MAHARASHTRA
|
November 24, 2006 |
|
ABDUL KARIM MOHAMMED SHABAN Vs. STATE OF MAHARASHTRA
|
June 20, 2006 |
|
ABDUL LATIF YUSUF SHAIKH Vs. DIGAMBAR MAHADEO BOHATE
|
September 15, 2006 |
|
ABDUL MAJID MOHD SHAFIQUE ANSARI Vs. STATE OF MAHARASHTRA
|
November 17, 2006 |
|
ABDUL MEHBOOB ABDUL SAMAD Vs. STATEOF MAHARASHTRA
|
February 24, 2006 |
|
ABDUL RASHEED SIKANDARSAB KULKARNI Vs. STATE OF MAHARASHTRA
|
July 6, 2006 |
|
ABDUL SALAM MOHAMMED IBRAHIM Vs. STATE OF MAHARASHTRA
|
April 24, 2006 |
|
ABDUL SATTAR Vs. RAILS ENGINEERING WORKS
|
December 20, 2006 |
|
ADAM MOHMAD DARWAJKAR Vs. APPA DAUD DARWAJKAR
|
October 18, 2006 |
|
ADAMJI LOOKMANJI AND CO Vs. STATE OF MAHARASHTRA
|
September 26, 2006 |
|
ADINATH S O BAJIRAO PATHADE Vs. STATE OF MAHARASHTRA
|
February 6, 2006 |
|
ADINATH SAHAKARI SAKHAR KARKHANA LTD Vs. STATE OF MAHARASHTRA
|
September 13, 2006 |
|
ADMINISTRATOR OF U T OF DADRA AND NAGAR HAVELI Vs. R S SUTHAR
|
October 6, 2006 |
|
ADNAN BILAL MULLA Vs. STATE OF MAHARASHTRA
|
February 24, 2006 |
|
ADOLF OLEGARIO Vs. MARIA ALBERTINA DE SOUZA
|
June 23, 2006 |
|
ADOLFO JOHN CARVALHO Vs. ELIAS FERNANDES
|
July 5, 2006 |
|
AFL PRIVATE LTD Vs. S J RAJAPPA
|
September 27, 2006 |
|
AFSAR KHAN SHAMSHER KHAN PATHAN Vs. STATE OF MAHARASHTRA
|
February 15, 2006 |
|
AGLOWMED LTD Vs. NEOMED HEALTHCARE
|
February 7, 2006 |
|
AGNELO JOSE AUGUSTO PINTO Vs. GUSTAVO RENATO DE CRUZ
|
August 23, 2006 |
|
AGOSTINHO LOBO Vs. STATE OF GOA
|
December 14, 2006 |
|
AGRICULTURAL PRODUCE MARKET COMMITTEE Vs. BHUPENDRA PREMSINGH THAKUR
|
November 8, 2006 |
|
Agricultural Produce Market Samiti Islampur Vs. State of Maharashtra
|
February 6, 2006 |
|
AHMED SHARIF KASAMBHAI VORAH Vs. CHANNUSA DAGADUSA PAWAR
|
November 27, 2006 |
|
AHUJA NANDKISHORE DONGRE Vs. STATE OF MAHARASHTRA
|
September 4, 2006 |
|
AIR INDIA EMPLOYEES GUILD Vs. AIR INDIA LTD
|
December 21, 2006 |
|
AIR INDIA LTD Vs. V M MHADGUT
|
August 30, 2006 |
|
AIRPORTS AITHORITY OF INDIA Vs. CAMA AVIATION SERVICES
|
July 24, 2006 |
|
AIRWORKS ENG.PVT.LTD. Vs. MHH GENERAL KAMGAR
|
July 24, 2006 |
|
AJANTA INDIA LTD Vs. HARISH M SARIYA
|
April 3, 2006 |
|
Ajanta India LTD Vs. Harish M Sariya
|
April 2, 2006 |
|
AJAY JAGANNATH PAWAR Vs. STATE OF MAHARASHTRA
|
March 10, 2006 |
|
AJAY MADHUKAR Vs. GENERAL MANAGER KALYAN TELECOME DISTRICT
|
March 1, 2006 |
|
AJAY PRAKASH AMBAGADE Vs. UNIVERSITY OF PUNE
|
August 29, 2006 |
|
AJAY RAMESHWAR AGARWAL Vs. STATE OF MAHARASHTRA
|
August 25, 2006 |
|
AJAY SHETTY Vs. SAVIO FARIA
|
September 21, 2006 |
|
AJIT BALRAM RAUT Vs. STATE OF MAHARASHTRA
|
August 16, 2006 |
|
AJIT MAJUR KAMGAR SAHAKARI SANSTHA Vs. STATE OF MAHARASHTRA
|
March 20, 2006 |
|
AKANKSHA AMAR NAIK Vs. GOVERNMENT OF INDIA
|
October 4, 2006 |
|
AKBAR INTIJARUL ANSARI Vs. STATE OF MAHARASHTRA
|
November 7, 2006 |
|
AKHILESH SPINTEX PVT LTD Vs. UNION OF INDIA
|
January 10, 2006 |
|
ALANKAR ALIAS VEER MOHAN RAWAT Vs. STATE OF MAHARASHTRA
|
March 17, 2006 |
|
ALDAS VALEZIA TEREZA MERGULHAO E LOBO Vs. JOAQUIM JERONIMO DE ALMEIDA
|
January 27, 2006 |
|
ALICE ELIZABETH D’SOUZA Vs. MOTOR VESSEL MAGALAM
|
November 8, 2006 |
|
ALKA TORASKAR Vs. VAISHYA URBAN CO OP CREDIT SOCIETY LTD
|
October 4, 2006 |
|
ALL INDIA BIODYNAMIC AND ORGANIC FARMING ASSOCIATION Vs. PRINCIPAL SECRETARY TO THE GOVERNMENT OF MAHARASHTRA
|
May 5, 2006 |
|
ALL INDIA STATE BANK OFFICERS Vs. UNION OF INDIA
|
November 13, 2006 |
|
ALL INDIA STATE BANK OFFICERS Vs. UNION OF INDIA
|
August 14, 2006 |
|
ALLAHABAD BANK Vs. PRAKASH SHANKAR WAGH
|
April 3, 2006 |
|
ALLAN SEBASTIAN D’SOUZA Vs. SAROJINI A KUNDER OF BOMBAY
|
March 20, 2006 |
|
ALLANA COLD STORAGE LTD Vs. INCOME-TAX OFFICER
|
September 25, 2006 |
|
ALOK KUMAR SUBHEDAR SINGH Vs. STATE OF MAHARASHTRA
|
March 23, 2006 |
|
ALOYSIUS MANUEL D SOUZA Vs. MARY KAMALA WILLIAM MANUEL D SOUZA
|
August 22, 2006 |
|
ALWYN DCUNHA Vs. VILLAGE PANCHAYAT OF ST. LAWRENCE AND ANOTHER
|
September 6, 2006 |
|
AMARDEEP G MADKAIKAR Vs. STATE OF GOA
|
March 10, 2006 |
|
AMIR FIDAHUSAIN Vs. MOHAMMEDHUSSAIN ABDULLABHAI FIDAALI
|
September 8, 2006 |
|
AMIRA A RAZAQ Vs. MANGUESH R WAGLE
|
August 30, 2006 |
|
AMIRSHAH KADIRSHAH Vs. SALIMABI AMRISHAH
|
March 27, 2006 |
|
AMIT ALIAS BAPU NANASAHEB BHANDWALKAR Vs. STATE OF MAHARASHTRA
|
September 8, 2006 |
|
AMIT ANAND NARE Vs. STATE OF MAHARASHTRA
|
September 8, 2006 |
|
AMITA B DEVNANI Vs. BHAGWAN H DEVNANI
|
March 9, 2006 |
|
AMOL KISHOR MULE Vs. VISHWANATH RAJARAM SHAHANDE
|
July 10, 2006 |
|
AMOL S/O KAMALKUMAR BHIRAD Vs. STATE OF MAHARASHTRA
|
August 3, 2006 |
|
AMRAVATI AGENCIES Vs. ASHOK MOTIRAMJI ADMANE
|
February 20, 2006 |
|
AMRITLAL VALJI Vs. G S SHAH
|
June 12, 2006 |
|
AMULAKHRAI D DESAI Vs. MUNICIPAL CORPORATION OF BRIHAN
|
October 4, 2006 |
|
ANA MARIA PEREIRA AND ANOTHER Vs. RITA LUIS, CURTORIM, SALCETE
|
May 5, 2006 |
|
ANA PRAXEDES DA PIEDADE PINTO ALIAS ANITA PINTO Vs. JOAQUIM FILIPEAFONSO ALIAS FELIX AFONSO
|
June 23, 2006 |
|
ANA RITA ROSALIA SULOCHANA VAZ RETIRED BANK EMPLOYEE Vs. ANGELA MELBA DA GAMA PINTO
|
December 6, 2006 |
|
ANAND ALIAS BHALCHANDRA KESHAV PARANJPE Vs. SECRETARY PUBLIC WORKS DEPARTMENT
|
June 15, 2006 |
|
ANAND GOVIND SHET VERENKAR Vs. SHANTI VITHAL PANGAM WIDOW OF VITHAL PANGAM
|
November 7, 2006 |
|
ANAND MADHAV GAIKWAD Vs. STATEOF MAHARASHTRA
|
March 16, 2006 |
|
ANAND VASUDEO ABHYANKAR Vs. STATE OF MAHARASHTRA
|
July 25, 2006 |
|
ANANDA Vs. STATE OF MAHARASHTRA
|
March 16, 2006 |
|
ANANDA S O SUKHDEO GANGANE Vs. STATE OF MAHARASHTRA
|
January 16, 2006 |
|
ANANDA SHRIPATI SUTAR Vs. ANANDRAO LAXMAN JADHAV
|
January 23, 2006 |
|
ANANDI BHICARO VELUSKAR Vs. KUSTANAND VITHU VELUSKAR
|
April 13, 2006 |
|
ANANDRAO S/O BHURBA ATRAM Vs. STATE OF MAHARASHTRA
|
July 20, 2006 |
|
ANANDRAO S/O TATYABA PATIL Vs. STATE OF MAHARASHTRA
|
September 20, 2006 |
|
ANANT BHAGWAN KAMBLE Vs. PRINCIPAL M L DAHANUKAR COLLEGE OF COMMERCE
|
June 13, 2006 |
|
ANDREW FRANCIS PARADO Vs. STATE OF MAHARASHTRA
|
March 18, 2006 |
|
ANGADH ROHIDAS KADAM Vs. STATE OF MAHARASHTRA
|
December 12, 2006 |
|
ANGHA AJIT BHATKAR Vs. STATE OF MAHARASHTRA
|
February 28, 2006 |
|
ANIL BAJIRAO BADGUJAR Vs. STATE OF MAHARASHTRA
|
December 13, 2006 |
|
ANIL BALASAHEB MURDE Vs. ADINATH TRIMBAK BODKHE
|
December 4, 2006 |
|
ANIL BHAIYAJI RAUT Vs. STATE OF MAHARASHTRA
|
January 17, 2006 |
|
ANIL JAGANNATH MALVE Vs. STATE OF MAHARASHTRA
|
August 28, 2006 |
|
ANIL KUMAR GOKULDAS KAMDAR Vs. COMMISSIONER OF CUSTOMS
|
August 23, 2006 |
|
ANIL MORESHWAR RAVETKAR Vs. STATE OF MAHARASHTRA
|
October 4, 2006 |
|
ANIL MURLIDHAR DESHMUKH Vs. STATE OF MAHARASHTRA
|
January 25, 2006 |
|
ANIL NANDKISHOR TIBRWALA Vs. JAMMU AND KASHMIR BANK LTD
|
July 11, 2006 |
|
ANIL PRABHAKAR NAIK Vs. CHANDRAKANT B GARWARE
|
May 4, 2006 |
|
ANIL SHYAMSUNDAR AGRE Vs. STATE OF MAHARASHTRA
|
October 17, 2006 |
|
ANIS AHMED ABDUL MAJID AHMED Vs. STATE OF MAHARASHTRA
|
July 6, 2006 |
|
ANITA OMPRAKASH AGARWAL Vs. OMPRAKASH RIDHKARANJI AGARWAL
|
February 14, 2006 |
|
ANITA RAMRAO HIMGIRE Vs. STATE OF MAHARASHTRA
|
November 8, 2006 |
|
ANITHA A SHETTY Vs. DEPUTY COMMISSIONER OF POLICE
|
June 29, 2006 |
|
ANJUMAN HAMI E ISLAM Vs. COMMISSIONER OF INCOME TAX
|
August 10, 2006 |
|
ANK SEALS NAGPUR Vs. EMPLOYEES STATE INSURANCE CORPORATION NAGPUR
|
February 21, 2006 |
|
ANKUSH FAGOJI CHANDEKAR Vs. STATE OF MAHARASHTRA
|
November 29, 2006 |
|
ANKUSH RAMRAO KAMBLE Vs. STATE OF MAHARASHTRA
|
December 19, 2006 |
|
ANNA DURAI AND DILLI Vs. A N ROY COMMISSIONER OF POLICE
|
October 19, 2006 |
|
ANNAPPA JIVAPPA KAMATGI Vs. SWAMI VIVEKANAND SHIKSHAN SANSTHA
|
August 22, 2006 |
|
ANNASAHEB VISHWANATH CHAVAN Vs. STATE OF MAHARASHTRA
|
August 1, 2006 |
|
ANTHONY C MONTEIRO Vs. GOVT OF GOA
|
April 10, 2006 |
|
ANTONIO FERNANDES Vs. ALEUIN OLIN TISSOT D MELLO RETIRED COMMERCIAL EMPLOYEE
|
August 18, 2006 |
|
ANTONIO JOSE FERNANDES Vs. PETRONILA FERNANDES ALIAS PETRONILA FERNANDES
|
August 14, 2006 |
|
ANTONIO JOSE HERODOTO, L F RODRIGUES Vs. EXECUTIVE ENGINEER
|
October 13, 2006 |
|
ANTONIO R M C PIMENTA Vs. DEPUTY COLLECTOR AND LAND ACQUISITION OFFICER
|
June 6, 2006 |
|
ANTONIO SEBASTIAO PALHA Vs. ADMINISTRATIVE TRIBUNAL
|
December 22, 2006 |
|
ANUP PRATAPSINGH VARMA Vs. STATE OF MAHARASHTRA
|
August 24, 2006 |
|
ANURAG PATHAK Vs. UNION OF INDIA
|
December 6, 2006 |
|
ANUSANDHAN INVESTMENTS LTD Vs. M.R. SINGH
|
August 22, 2006 |
|
ANWAR IMAMSAB RANGREJ Vs. STATE OF MAHARASHTRA
|
October 18, 2006 |
|
APPA ALIAS PRAKASH HARIBHAU LONDHE Vs. STATE OF MAHARASHTRA
|
July 24, 2006 |
|
ARCHANA ABHAY WANI Vs. DEPUTY COLLECTOR AND COMPETENT AUTHORITY ULC
|
March 21, 2006 |
|
ARCHANA GIRISH SABNIS Vs. BAR COUNCIL OF INDIA
|
April 10, 2006 |
|
ARCHANA GIRISH SABNIS Vs. BAR COUNCIL OF INDIA
|
April 4, 2006 |
|
ARCHANA S PASHINE Vs. ADDL COMMISSIONER REVENUE
|
January 30, 2006 |
|
ARCHIDIOCESE OF GOA Vs. UNION OF INDIA
|
July 17, 2006 |
|
AREFABEE SK MOHAMMAD Vs. STATE OF MAHARASHTRA
|
September 20, 2006 |
|
ARIF ALIAS YASIR AHMED STTAR AHMED Vs. D SIVANANDAN
|
March 9, 2006 |
|
ARIF HUSSAIN SABIR HUSSAIN ALIAS PANN WALA Vs. STATE OF MAHARASHTRA
|
June 26, 2006 |
|
ARJUN MARUTI SHIRSATH Vs. STATE OF MAHARASHTRA
|
November 24, 2006 |
|
ARJUN NARAYAN PATIL Vs. I D B I BANK LTD
|
March 21, 2006 |
|
ARJUN SAHADY HAJARE Vs. STATE OF MAHARASHTRA
|
March 21, 2006 |
|
ARJUN SOPAN GAIKWAD Vs. UNION OF INDIA
|
March 17, 2006 |
|
ARMSTRONG BUILDERS AND DEVLOPMENT Vs. VISHVANATH NAIK
|
November 10, 2006 |
|
ARUN Vs. STATE OF MAHARASHTRA
|
February 14, 2006 |
|
ARUN DAGADU MEDEKAR Vs. UNION OF INDIA
|
January 10, 2006 |
|
ARUN GULAB GAWALI Vs. STATE OF MAHARASHTRA
|
July 27, 2006 |
|
ARUN LAXMAN RAO Vs. MEENA ARUN NAVALKAR
|
April 12, 2006 |
|
ARUN NARAYAN DHUMAL Vs. STATE OF MAHARASHTRA
|
October 17, 2006 |
|
ARUN NARAYAN DHUMAL Vs. STATE OF MAHARASHTRA
|
October 16, 2006 |
|
ARUN NATHURAM GAIKWAD Vs. MUNICIPAL CORPORATION OF GR MUMBAI
|
February 23, 2006 |
|
ARUN SHRIRAM GOGATE Vs. PRINCIPAL S.H. KELKAR COLLEGE OF ARTS AND ORS.
|
October 18, 2006 |
|
ARUN V SUBHEDAR Vs. SHYAMCHARAN BHAGWATI PRASAD TIWARI
|
July 6, 2006 |
|
ARUN V SUBHEDAR Vs. SHYAMACHARAN BHAGWATI PRASAD TIWARI
|
June 6, 2006 |
|
ARUN VIRAPPA KOLI Vs. STATE OF MAHARASHTRA
|
August 18, 2006 |
|
ARVIND GOVINDHANDAS Vs. STATE OF MAHARASHTRA
|
March 22, 2006 |
|
ARVIND JERAM KOTECHA Vs. PRABHUDAS DAMODAR
|
June 5, 2006 |
|
ARVIND MEGHAN DAS Vs. STATE OF MAHARASHTRA
|
March 24, 2006 |
|
ARVIND WAMANRAO PENDHARKAR Vs. STATE OF MAHARASHTRA
|
June 20, 2006 |
|
ASARAM SAKHARAMCHORMARE Vs. SURYAKANT BHAGUJI ANDHALE
|
March 23, 2006 |
|
ASHABAI HIMMATRAO JUGHARE Vs. HIMMATRAO KISANRAO JUNGHARE
|
November 20, 2006 |
|
ASHABAI HIMMATRAO JUNGHARE Vs. HIMMATRAO KISANRAO JUNGHARE
|
October 20, 2006 |
|
ASHABI KHAN Vs. PRAVIN KHAN ALIAS PRAVEEN KHAN
|
June 28, 2006 |
|
ASHADEVI SUBHEDAR JAYSWAR Vs. DEPUTY COMMISSIONER OF POLICE
|
September 11, 2006 |
|
ASHIANA DEVELOPERS Vs. MINA VAIDYA
|
November 8, 2006 |
|
ASHOK Vs. STATE OF MAHARASHTRA
|
February 28, 2006 |
|
ASHOK AMGONDA BRIJDAR Vs. STATE OF MAHARASHTRA
|
April 10, 2006 |
|
ASHOK BARKYA DALVI Vs. STATE OF MAHARASHTRA
|
January 17, 2006 |
|
ASHOK DADU MANGALE Vs. A N ROY
|
March 2, 2006 |
|
ASHOK GANU SHELKE Vs. STATE OF MAHARASHTRA
|
April 27, 2006 |
|
ASHOK INDRAJIT JAWALGE Vs. STATE OF MAHARASHTRA
|
September 8, 2006 |
|
ASHOK KASHINATH BHOIR Vs. STATE OF MAHARASHTRA
|
August 15, 2006 |
|
ASHOK KASHINATH BHOIR Vs. STATE OF MAHARASHTRA
|
August 25, 2006 |
|
ASHOK KHUBCHAND VASWANI Vs. CHAIRMAN NATIONAL TEXTILE CORPORATION
|
July 4, 2006 |
|
ASHOK KUMAR BAGLA Vs. SENIOR INSPECTOR MALAD POLICE STATION
|
September 14, 2006 |
|
ASHOK LAXMAN KALE Vs. UJWALA ASHOK KALE
|
December 12, 2006 |
|
ASHOK MAHADEO KOLI Vs. STATE OF MAHARASHTRA
|
October 17, 2006 |
|
ASHOK ORGANICS INDUSTRIES LTD. Vs. DENA BANK AND ORS.
|
November 8, 2006 |
|
ASHOK PANDURANG JANJAL Vs. SECRETARY TULSABAI KAWAL VIDYALAYA
|
June 29, 2006 |
|
ASHOK S O KRISHNAJI CHINTAWAR Vs. STATE OF MAHARASHTRA
|
January 17, 2006 |
|
ASHOK SHANKARRAO GHATAGE Vs. MAHIPATI YASHWANT KHUTALE
|
April 5, 2006 |
|
ASHOK TAPIRAM PATIL ALIAS A T NANA PATIL Vs. GURUMUKH MEHRUMAL JAGWANI
|
November 8, 2006 |
|
ASHOK TORASKAR Vs. ALKA ASHOK TORASKAR
|
October 18, 2006 |
|
ASHOK UDARAM PATHIRABE Vs. MAHARASHTRA REMOTE SENSING APPLICATION CENTRE
|
November 29, 2006 |
|
ASHOKKUMAR HIRALAL LOHIYA Vs. HONBLE HIGH COURT OF JUDICATURE AT BOMBAY
|
September 22, 2006 |
|
ASHOKKUMAR KACHRULAL ZANWA Vs. BAJRANG VENKET KADAM
|
December 15, 2006 |
|
ASHWINI ANIL CHAVAN Vs. STATE OF MAHARASHTRA
|
April 24, 2006 |
|
ASHWINI KUMAR Vs. DILIP MEHTA
|
January 16, 2006 |
|
ASIA FOUNDATION AND CONTRUCTION LTD Vs. ENGINEERING KAMGAR SANGHATANA
|
August 19, 2006 |
|
ASIS UBALDO RODRIGUES Vs. MARIA ASIS RODRIGUES
|
January 13, 2006 |
|
ASKAY AND CO PVT LTD Vs. LIFE INSURANCE CORPORATION OF INDIA
|
April 5, 2006 |
|
ASSISI CO OP HSG SOC LTD Vs. STATE OF MAHARASTRA
|
July 6, 2006 |
|
ASSISSI CO OPERATIVE HOUSING SOCIETY LIMITED Vs. STATE OF MAHARASHTRA
|
September 15, 2006 |
|
ASSOCIATED CEMENT COMPANIES LTD Vs. UNION OF INDIA
|
July 20, 2006 |
|
ASSOCIATION OF HOSPITAL Vs. MUNICIPAL CORPORATIONOF GREATER BOMBAY
|
August 21, 2006 |
|
ASSOCIATION OF THE MANAGEMENTS OF UNAIDED ENGINEERING COLLEGES Vs. STATE OF MAHARASHTRA
|
July 26, 2006 |
|
ASSTT ASSESSOR AND COLLECTOR, A WARD Vs. STATE OF MAHARASHTRA
|
March 3, 2006 |
|
ASTER FRANCIS GEORGE Vs. ANTONIA IRIA RODRIGUES E GEORGE
|
November 16, 2006 |
|
ATCHUT UPENDRA RAIKAR Vs. SURYA UPENDRA RAIKAR
|
February 10, 2006 |
|
ATLAS COPCO (INDIA) LTD Vs. V.S. SAMUEL, ASSISTANT COMMISSIONER OF INCOME TAX
|
March 7, 2006 |
|
ATMARAM Vs. ADDITIONAL COMMISSIONER, AMRAVATI DIVISION
|
October 19, 2006 |
|
ATULBHAI DEVCHAND PATEL Vs. STATE
|
May 5, 2006 |
|
ATV PROJECTS INDIA LTD Vs. WALCHANDNAGAR INDUSTRIES LTD
|
February 24, 2006 |
|
AUGUSTY ANTONY, KACHAPPILLY Vs. M/S. VARROC ENGINEERING PVT. LTD.
|
June 12, 2006 |
|
AURANGABAD DISTRICT CENTRAL CO OPERATIVE BANK LTD Vs. DAMODAR RAOJI JADHAV
|
September 4, 2006 |
|
AUTHORISED OFFICER AND ASSISTANT CONSERATOR OF FORESTS Vs. SUDHAKAR JAISINGH CHAUHAN
|
September 27, 2006 |
|
AVERTANO PAUL SOUZA FERNANDE Vs. CLARINA MIRANDA DIAS
|
November 16, 2006 |
|
AVERTANO PAUL SOUZA FERNANDE ALIAS SPN LDR A P FERNANDES Vs. CLARINA MIRANDO DIAS
|
November 17, 2006 |
|
AVINASH J MAHALE Vs. STATE OF MAHARASHTRA
|
March 24, 2006 |
|
AVINASH PRABHAKAR LATPATE Vs. STATE OF MAHARASHTRA
|
October 3, 2006 |
|
AVINASH RAMKRISHNA BHIDE Vs. CHUNILAL MATHURDAS MEHTA
|
November 17, 2006 |
|
AWADESH S PANDEY Vs. TATA POWER CO LTD
|
October 5, 2006 |
|
AWDESH VASISTHA TIWARI Vs. CHIEF EXECUTIVE OFFICER SLUM REHABILITATION AUTHORITY
|
April 26, 2006 |
|
AWDESH VASISTHA TIWARI Vs. CHIEF EXECUTIVE OFFICER SLUM REHABILITATION AUTHORITY
|
February 13, 2006 |
|
AZIM ABDUL GAFFUR KHAN Vs. LEVINSON J MARTINS
|
August 2, 2006 |
|
B CHANDRA Vs. HASYA TRADING AND INVESTMENT CO PVT LTD
|
September 5, 2006 |
|
B HIMMATLAL AGRAWAL Vs. WESTERN COALFIEDS LTD
|
September 7, 2006 |
|
B M KHODADE Vs. SAPTARSHI
|
October 10, 2006 |
|
B S RATH Vs. UNION OF INDIA
|
August 22, 2006 |
|
B. CHANDRAMOHAN Vs. STATE OF GOA
|
March 24, 2006 |
|
BABA HARI MOHITE Vs. DINKAR RAMCHANDRA SAPKAL
|
September 29, 2006 |
|
BABAN BANDU PATIL Vs. STATE OF MAHARASHTRA
|
December 6, 2006 |
|
BABAN KANHUJI KATOLE Vs. STATE OF MAHARASHTRA
|
January 13, 2006 |
|
BABAN MOTIRAMJI MOHOD Vs. STATE OF MAHARASHTRA
|
October 3, 2006 |
|
BABAN NARAYAN DHAGE Vs. STATE OF MAHARASHTRA
|
September 8, 2006 |
|
BABAN SHAMRAO MENGHARE Vs. MADHUKAR SHAMRAO MENGHARE
|
September 21, 2006 |
|
BABAN SHANKAR WALZADE Vs. STATE OF MAHARASHTRA
|
December 5, 2006 |
|
BABAR MOHAN DUBALA Vs. STATE OF MAHARASHTRA
|
January 18, 2006 |
|
BABARAO Vs. STATE OF MAHARASHTRA
|
July 28, 2006 |
|
BABLI KRISHNA VAIGANKAR Vs. LAXMAN SAGUN VAIGANKAR
|
April 7, 2006 |
|
BABU MARUTI DUKARE Vs. STATE OF MAHARASHTRA
|
December 22, 2006 |
|
BABU RASUL MUJAWAR Vs. SADASHIV GOVIND HAZARE
|
June 6, 2006 |
|
BABU RASUL MUJAWAR Vs. SADASHIV GOVIND HAZARE
|
July 6, 2006 |
|
BABU TATYARAO KSHIRSAGAR Vs. BHIKAJI MAROTRAO KSHIRSAGAR
|
June 30, 2006 |
|
BABULAL FATTELALJI UPADHYAYA Vs. GAJRAJ HANSRAJ PIGALIA
|
January 9, 2006 |
|
BABURAO GANGARAM CHAVAN Vs. STATE OF MAHARASHTRA
|
September 22, 2006 |
|
BABURAO GANPATI MALI Vs. BALASAHEB ANNA PATIL
|
March 27, 2006 |
|
BABURAO TANBAJI DHALE Vs. NASERSK YAKUB
|
January 10, 2006 |
|
BABURAO VITHAL GUROV Vs. MAZANIA OF TEMPLE OF SHREE MORZA
|
September 25, 2006 |
|
BABURAO YELLAPPA CHOUGULE Vs. STATE OF MAHARASHTRA
|
September 15, 2006 |
|
BABUTATYARAO KSHIRSAGAR Vs. BHIKAJIMAROTRAO
|
June 30, 2006 |
|
BAHUJAN VIKAS EDUCATION SOCIETY Vs. VIDYA DEVI
|
March 24, 2006 |
|
BAJAJ AUTO LIMITED Vs. SHRIKANT VINAYAK YOGI
|
April 13, 2006 |
|
BAJAJ AUTO LIMITED Vs. STATE OF MAHARASHTRA LABOUR DEPARTMENT
|
December 15, 2006 |
|
BAJAJ AUTO LINITED Vs. STATE OF MAHARASHTRA
|
December 22, 2006 |
|
BAJAJ AUTO LTD Vs. PIMPRI CHINCHWAD MUNICIPAL CORPORATION
|
December 13, 2006 |
|
BAJAJ TEMPO LIMITED Vs. EMPLOYEES STATE INSURANCE CORPORATION
|
May 2, 2006 |
|
BAJIRAO ALIAS RAMESH SURESH KODRE Vs. STATE OF MAHARASHTRA
|
June 29, 2006 |
|
BAJIRAO ASHRUBA SANAP Vs. STATE OF MAHARASHTRA
|
September 8, 2006 |
|
BAJRANG PARAB Vs. STATE OF MAHARASHTRA
|
July 31, 2006 |
|
BAKULABAI RAMA NAIKWADI Vs. VITHOBA BABAJI BHAGAT
|
September 29, 2006 |
|
BALABAI DINKAR SHEREKAR Vs. STATE OF MAHARASHTRA
|
August 31, 2006 |
|
BALAPPA CHANNAPPA TERDAL Vs. SIDHAPPA VYANKAPPA KALIGUDI
|
August 21, 2006 |
|
BALASAHEB ANANTRAO BAHIRAT Vs. ROHIDAS BAPUSAHEB TUPE
|
December 18, 2006 |
|
BALASAHEB RAMCHANDR A GHARPANKA R Vs. STATE OF MAHARASHTRA
|
December 13, 2006 |
|
BALASAHEB SHIVGONDA KHOT Vs. STATE OF MAHARASHTRA
|
December 20, 2006 |
|
BALAWANTGIR GANPATGIR GIRI Vs. MANASI CONSTRUCTION AND DEVLOPERS
|
July 12, 2006 |
|
BALKISHAN D SANGHVI Vs. KIRON D SANGHVI
|
February 13, 2006 |
|
BALKRISHNA GANPAT ELWANDE Vs. SHANKAR TUKARAM SABLE
|
September 5, 2006 |
|
BALKRISHNA K MEHTA Vs. RAVINDRA ISHWARDAS SETHNA
|
September 22, 2006 |
|
BALRAJ SUD Vs. UNION OF INDIA
|
August 9, 2006 |
|
BALU BAJIRAO GALANDE Vs. STATE OF MAHARASHTRA
|
April 13, 2006 |
|
BALU DASHRATH PAWAR Vs. STATE OF MAHARASHTRA
|
September 29, 2006 |
|
BALU JANGALU MADANE Vs. STATE OF MAHARASHTRA
|
October 26, 2006 |
|
BALU PANDHARINATH TAKLE Vs. STATE OF MAHARASHTRA
|
August 29, 2006 |
|
BALU TUKARAM KUSALKAR Vs. STATE OF MAHARASHTRA
|
January 12, 2006 |
|
BANABAI ISHWARA NANGARE Vs. SUVARNAMAN VISHWASRAO INGALE
|
June 20, 2006 |
|
BANDU HASAN TAMOBLI Vs. STATE OF MAHARASHTRA
|
April 7, 2006 |
|
BANDU HASAN TAMOBLI Vs. STATE OF MAHARASHTRA
|
April 20, 2006 |
|
BANK OF INDIA Vs. B C MODY EXPORTS P LTD
|
July 13, 2006 |
|
BANK OF RAJASTHAN LTD Vs. SHYAM SUNDER TAPARIA AKAI IMPEX LTD
|
July 27, 2006 |
|
BANKERAI AMBIKARAI SHARMA Vs. STATE OF MAHARASHTRA
|
April 27, 2006 |
|
BANKERAI AMBIKARAI SHARMA Vs. STATE OF MAHARASHTRA
|
October 20, 2006 |
|
BANSRAJIDEVI Vs. BYRAMJEE JEEJEEBHOY PVT LTD
|
August 4, 2006 |
|
BAPU KISAN LADKAT Vs. STATE OF MAHARASHTRA
|
October 3, 2006 |
|
BAPU KISAN LADKAT Vs. TALUKA SHRIGONDA DISTRICT AHMEDNAGAR
|
October 3, 2006 |
|
BAPU SHABI GADEKAR Vs. ANKUSH VISHHU PATEKAR
|
March 17, 2006 |
|
BAR COUNCIL OF MAHARASHTRA AND GOA Vs. SHAMRAO VISHNU KUNJIR
|
March 10, 2006 |
|
BARKAT ALI JIVABHAI BARADIA Vs. STATE OF MAHARASHTRA
|
August 16, 2006 |
|
BARKU BHAVRAO BHASKAR Vs. STATE OF MAHARASHTRA
|
February 10, 2006 |
|
BARKU MAHADA GHUTE Vs. STATE OF MAHARASHTRA
|
August 22, 2006 |
|
BASANTIDEVI WD/O HARIHARPRASAD JAISWAL Vs. RAVIPRAKASH RAMPRASAD JAISWAL
|
August 29, 2006 |
|
BASANTLAL HARIRAM AHUJA Vs. STATE OF MAHARASHTRA
|
November 16, 2006 |
|
BASAVARAJ YAMANAPPA HANNUR Vs. TELECOM DISTRICT MANAGER
|
December 8, 2006 |
|
BATUWA THE SMALL LEATHER GOODS COMPANY Vs. PRABHA HANUMANT TALEKAR
|
July 10, 2006 |
|
BAYAJI TATYA KALUNGE Vs. STATE OF MAHARASHTRA
|
September 27, 2006 |
|
BAYER CROPSCIENCE LTD Vs. SAMPADA S SHETYE
|
April 10, 2006 |
|
BELA W/O VIKRAM Vs. SETH INDUSTRIES LTD
|
April 28, 2006 |
|
BENNETT COLEMAN AND CO LTD Vs. JAMSHED KAWASJEE VAKEEL
|
October 3, 2006 |
|
BENTO DE SOUZA EGYPSY Vs. YVETTER ALVARES COLACO ALIAS MARAI EMILIA YVETTE GADINHO ALVARES COLACO
|
February 8, 2006 |
|
BEVERAGES VENTURE LIMITED Vs. PRASHANT PANDURANG KAVADE
|
September 15, 2006 |
|
BHAGCHAND MASICHARAN DHILOR Vs. STATE OF MAHARASHTRA
|
September 29, 2006 |
|
BHAGIRATHIBAI RAMCHANDRA BELURKAR Vs. STATE OF MAHARASHTRA
|
June 16, 2006 |
|
BHAGWAN BHAUDEO KALE Vs. RAMESH LAXMINARAYAN BANGAD
|
September 19, 2006 |
|
BHAGWAN SOPAN SASANE Vs. STATE OF MAHARASHTRA
|
April 19, 2006 |
|
BHAGWAN WAMANRAO LANGDE Vs. STATE OF MAHARASHTRA
|
July 14, 2006 |
|
BHAGWAN YESHWANT KULKARNI Vs. STATE OF MAHARASHTRA
|
October 13, 2006 |
|
BHAGWANRAO S O RAMCHANDRARAO PATIL Vs. STATE OF MAHARASHTRA
|
September 20, 2006 |
|
BHAGWAT GANPAT TAYADE Vs. STATE OF MAHARASHTRA
|
March 9, 2006 |
|
BHAGWAT SHESHRAO CHOUDHARY Vs. CHAKRADHAR TUKARAM THAKUR
|
July 17, 2006 |
|
BHAGYACHANDRA Vs. MUNICIPAL CORPORATION OF AMRAVATI
|
December 18, 2006 |
|
BHAGYASHREERAJE SHIVAJIRAO DHANWATEY Vs. STATE OF MAHARASHTRA
|
July 19, 2006 |
|
BHALCHANDRA DNYANOBA SHELKE Vs. STATE OF MAHARASHTRA
|
August 29, 2006 |
|
BHALCHANDRA GOPAL NAIK Vs. SITABAI RAGHUVIR SAWANT
|
November 22, 2006 |
|
BHANUDAS NARAYAN SHIRKE Vs. STATE OF MAHARASHTRA
|
September 13, 2006 |
|
BHARAT KRISHNA LOHAR Vs. STATE OF MAHARASHTRA
|
October 4, 2006 |
|
BHARAT PETROLEUM CORPORATION LTD Vs. PRECIOUS FINANCE INVESTMENT PVT LTD
|
October 20, 2006 |
|
BHARAT PETROLEUM CORPORATION LTD Vs. RUSTOM BEHRAMJI COLAH
|
July 16, 2006 |
|
BHARAT PETROLEUM CORPORATION LTD Vs. RUSTOM BEHRAMJI COLATH
|
July 18, 2006 |
|
BHARAT PETROLIUM CORPORATION LTD Vs. RELLIANCE INDUSTRIES LTD
|
June 21, 2006 |
|
BHARAT S DAHANUKAR Vs. STATE OF MAHARASHTRA
|
December 22, 2006 |
|
BHARAT SANCHAR NIGAM LTD Vs. BALASAHEB MARUTI POOJARI
|
June 16, 2006 |
|
BHARAT SANCHAR NIGAM LTD Vs. SARPANCH
|
June 14, 2006 |
|
BHARATI HARIBHAU PISAL Vs. STATE OF MAHARASHTRA
|
October 10, 2006 |
|
BHARATINATH NAMDEO GAVAND Vs. LAKHSMAN MALI
|
January 9, 2006 |
|
BHARTI CELLULAR LTD Vs. JAI DISTILLERS PVT LTD
|
March 21, 2006 |
|
BHARTI MANU MANDHORA Vs. STATE OF MAHARASHTRA
|
February 15, 2006 |
|
BHARTI TELVENTURES LIMITED Vs. CHIEF CONTROLLING REVENUE AUTHORITY MAHARASHTRA STATE
|
March 29, 2006 |
|
BHARTIYA KAMGAR KARMACHARI MAHASANGH Vs. UNION OF INDIA
|
August 21, 2006 |
|
BHARTIYA KAMGAR SENA Vs. VISHWA KALYAN KAMGAR SANGHATANA
|
April 17, 2006 |
|
Bhartiya Samrakshan Kamgar Sangh Ammunition Factory Khadki Vs. State of Maharashtra
|
January 9, 2006 |
|
BHARTIYA SURAKSHA RAKSHA & GENERAL KAMGAR UNION Vs. SECURITY GUARD BOARD
|
February 23, 2006 |
|
BHARTIYA VAIDYAK SAMANVAYA SAMITI Vs. STATE OF MAHARASHTRA
|
November 20, 2006 |
|
BHASKAR BHILA BHALKAR Vs. DHULE ZILLA PARISHAD
|
September 11, 2006 |
|
BHASKAR DESAI Vs. STATE OF MAHARASHTRA
|
October 18, 2006 |
|
BHASKAR DEVCHAND RATHOD Vs. STATE OF MAHARASHTRA
|
November 10, 2006 |
|
BHASKAR DEVCHAND RATHOD Vs. STATE OF MAHARASHTRA
|
October 11, 2006 |
|
BHASKAR MAHADEV SURVE Vs. UNION OF INDIA
|
August 7, 2006 |
|
BHATINDA CHEMICALS LTD Vs. M V X PRESS NUPTSE
|
February 14, 2006 |
|
BHATKULITALUKA CO OPERATIVE AGRICULTURAL SALE AND PURCHASE SOCIETY LTD Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
December 11, 2006 |
|
BHAURAO PUNJABRAO GAWANDE Vs. STATE OF MAHARASHTRA
|
October 17, 2006 |
|
BHAUSAHEB ALIAS SANDU Vs. LEELABAI
|
November 14, 2006 |
|
BHAUSAHEB VISHWANATH MURKUTE Vs. STATE OF MAHARASHTRA
|
December 5, 2006 |
|
BHAWARLAL GANESHRAMJI SHARMA Vs. STATE OF MAHARASHTRA
|
July 7, 2006 |
|
BHAYA ALIAS RAJU SHANKAR RAJPUT Vs. STATE OF MAHARASHTRA
|
February 27, 2006 |
|
BHERCHAND TIKAJI BORA Vs. UNION OF INDIA
|
July 6, 2006 |
|
BHIKAJI DATTATRAYA SHIVUDKAR Vs. BHOGAWATI SHIKSHAN PRASARAK MANDAL, SHAHUNAGAR
|
March 16, 2006 |
|
BHIKAJI FATU PARAB Vs. BHUMIKA VETAL DEVASTHAN PALIYEM
|
November 28, 2006 |
|
BHIKKU MAHAPANTH Vs. DEPUTY DIRECTOR OF EDUCATIONNAGPUR
|
March 6, 2006 |
|
BHIMRAO DAULAT JIVTODE Vs. COMMITEE FOR SCRUTINY AND VERIFICATION OF TRIBES CLAIMS
|
August 8, 2006 |
|
BHOJRAJ ALIAS KAMAL THAPA Vs. STATE OF MAHARASHTRA
|
November 6, 2006 |
|
BHOLENATH TRADING CO Vs. STATE BANK OF INDIA
|
April 26, 2006 |
|
BHUMIPUTRA COMMERCE BANK Vs. P V P PRODUCTS LTD
|
March 17, 2006 |
|
BHUPENDRA CHAMPAKLAL DALAL Vs. SPECIAL LAND ACQUISITION OFFICER
|
March 9, 2006 |
|
BHURMAL RATAJI RAMINA Vs. STATE OF MAHARASHTRA
|
September 12, 2006 |
|
BIBISHAN MARUTI ANARSE Vs. STATE OF MAHARASHTRA
|
August 25, 2006 |
|
BIDLE SWYER LTD Vs. CHEMICAL EMPLOYEES UNION
|
December 15, 2006 |
|
BIJAON S/S LATE SHRIDHAR BISWAS Vs. STATE OF MAHARASHTRA
|
January 10, 2006 |
|
BISHEN SINGH NEGI Vs. UNION OF INDIA
|
December 7, 2006 |
|
BOARD OF TRUSTEES OF PORT OF MORMUGAO Vs. PIONEER ENGINEER SYNDICATE
|
July 18, 2006 |
|
BOARD OF TRUSTEES OF THE PORT OF BOMBAY Vs. RAINBOW PRODUCTS
|
December 15, 2006 |
|
BOARD OF TRUSTEES OF THE PORT OF BOMBAY Vs. JYOTSNA B KOTHARI
|
March 27, 2006 |
|
BOARD OF TRUSTEES OF THE PORT OF BOMBAY Vs. SARAF PAPER MILLS
|
September 15, 2006 |
|
BOMB RUSTOM IRANI Vs. STATE OF MAHARASHTRA
|
December 21, 2006 |
|
BOMBAY DYEING AND MFG CO LTD Vs. DATTATRAYA YASHWANT WAGHDARE
|
March 20, 2006 |
|
BOMBAY ENVIRONMENT ACTION GROUP Vs. STATE OF MAHARASHTRA
|
October 19, 2006 |
|
BOMBAY HOSPITAL TRUST Vs. SHAILESH HATHI
|
March 24, 2006 |
|
BOMBAY HOSPITAL TRUST Vs. COMMISSIONER OF CUSTOMS AIR CARGO COMPLES
|
June 15, 2006 |
|
BOMBAY ISLE DEVLOPERS PVT LTD Vs. KAMLADEVI JAGDISH DIWAN
|
March 16, 2006 |
|
BOMBAY MERCANTILE COOPERATIVE BANK LTD. Vs. MOHAMMED SALEEM
|
July 25, 2006 |
|
BOMBAY PRESIDENCY RADIO CLUB LTD Vs. KAVITA NANDKISHOR RUPANI
|
January 31, 2006 |
|
BRAZ CARDOZO Vs. TEREZA RODRIGUES
|
November 15, 2006 |
|
BRIHAN MUMBAI MUNICIPAL CORPORATION Vs. DASHRATHEATYAWAN GAWADE
|
June 16, 2006 |
|
BRIHANMUMBAI MUNICIPAL CORPORATION Vs. S R MISHRA
|
July 20, 2006 |
|
BRIHANMUMBAI MUNICIPAL CORPORATION Vs. ASHOKKUMAR HINGU SINGH
|
July 24, 2006 |
|
BRIHANMUMBAI MUNICIPAL CORPORATION Vs. DATTATRAYA B SONAWANE
|
September 4, 2006 |
|
BRIJ KISHOR SHUKLA Vs. UNION OF INDIA
|
July 18, 2006 |
|
BRIJLAL KALYANJIBHATE Vs. MUNICIPAL COUNCIL KHAMGAON
|
July 6, 2006 |
|
BRIJMOHAN KISANSINGH PARDESHI Vs. STATE OF MAHARASHTRA
|
March 23, 2006 |
|
BRITANNIA INDUSTRIES LIMITED Vs. BOMBAY AGRICULTURAL PRODUCE MARKETING COMMITTEE
|
June 16, 2006 |
|
BUDHARAM S/O GOVINDAJI BHARANE Vs. STATE OF MAHARASHTRA
|
February 3, 2006 |
|
C A D CIVILIAN WORKERS UNION PULGAON Vs. STATEOF MAHARASHTRA
|
July 7, 2006 |
|
C K P MANDAL Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 25, 2006 |
|
C R DHURI Vs. NATIONAL TEXTILE CORPORATION
|
April 12, 2006 |
|
CABLE CORPORATION OF INDIA LTD Vs. UNION OF INDIA
|
August 2, 2006 |
|
CABRAL AND CO Vs. WILLIAM ROSARIO FERNANDES
|
September 7, 2006 |
|
CADBURY INDIA LTD Vs. CONTROLLER OF LEGAL METROLOGY
|
June 27, 2006 |
|
CAMBATA AVIATION PVT Vs. M.D.SHIROSE
|
August 17, 2006 |
|
CAPTAIN RADHA ASHISH SHARMA Vs. MAJOR ASHISH SHARMA
|
March 10, 2006 |
|
CARMINA MASCARENHAS AND OTHERS Vs. PREMAVATI BABOL SAKHALKAR AND 2 OTHERS
|
June 21, 2006 |
|
CASTROL INDIA LIMITED Vs. UNION OF INDIA
|
December 13, 2006 |
|
CEASER RODRIGUES Vs. STATE OF MAHARASHTRA
|
July 13, 2006 |
|
CENTRAL INDIA POWER CO Vs. UNION OF INDIA
|
August 10, 2006 |
|
CHAITRAM CHINDHUJI WASNIK Vs. STATE OF MAHARASHTRA
|
December 28, 2006 |
|
CHAITRAM MATARAM KUNJAM Vs. STATE OF MAHARASHTRA
|
July 27, 2006 |
|
CHALISGAON EDUCATION SOCIETY Vs. STATE OF MAHARASHTRA
|
September 15, 2006 |
|
CHANDRA SHEKHAR DATTA SHRIYAN Vs. CESTAT
|
August 3, 2006 |
|
CHANDRA SHEKHAR RANGRAODESHMUKH Vs. STATE OF MAHARASHTRA
|
June 29, 2006 |
|
CHANDRABHAGA DAMODAR VANJARI Vs. PRIYANKA MURLIDHAR NAVAHTE
|
July 19, 2006 |
|
CHANDRAKANT D TERAVKAR Vs. MANAGER NORTH KANARA GSB CO-OP BANK LTD
|
August 9, 2006 |
|
CHANDRAKANT J SHAH Vs. LALITCHANDRA J JUTHANI
|
February 28, 2006 |
|
CHANDRAKANT RAMA KALE Vs. DEPUTY ENGINEER, ZILLA PARISHAD SAWANTWADI
|
September 19, 2006 |
|
CHANDRAKANT V PHADTE Vs. STATE OF GOA
|
September 7, 2006 |
|
CHANDRASHEKAR RANGARAO DESHMUKH Vs. STATE OF MAHARASHTRA
|
June 29, 2006 |
|
CHANDRASHEKHAR Vs. STATE OF MAHARASHTRA
|
September 25, 2006 |
|
CHANDRASHEKHAR Vs. STATE OF MAHARASHTRA
|
May 3, 2006 |
|
CHANDRASHEKHAR SHANKARRAO KULKARNI Vs. RAHUL SHIKSHAN PRASARAK MANDAL SANSAR NAGAR
|
November 24, 2006 |
|
CHANDRASHEKHAR SHANKARRAO KULKARNI Vs. THE RAHUL SHIKSHAN PRASARAK MANDAL, THROUGH ITS SECRETARY SMT. SHEELA NARENDRA BONDEKAR
|
November 23, 2006 |
|
CHARANSINGH LOKARAM CHAVHAN Vs. STATE OF MAHARASHTRA
|
November 14, 2006 |
|
CHEMIDYE MANUFACTURING COMPANY PVT LTD Vs. THIRUMALAI CHEMICALS LTD
|
January 31, 2006 |
|
CHETAN TAXMAN KHAMBALA Vs. STATE OF MAHARASHTRA
|
September 22, 2006 |
|
CHHABUTAI PRABHAKAR INGOLE Vs. BAKULABAI JAGANNATH INGOLE
|
July 14, 2006 |
|
CHHOTELAL BADRIPRASAD YADAV AKOLA Vs. UNION OF INDIA
|
August 23, 2006 |
|
CHINAPPA SAYAMJEE FULMALI Vs. STATE OF MAHARASHTRA
|
March 31, 2006 |
|
CHINTAMAN PANDURANG KAPSE Vs. STATE OF MAHARASHTRA
|
October 19, 2006 |
|
CHINTYA JANYA VALAVI Vs. STATE OF MAHARASHTRA
|
October 9, 2006 |
|
CHITRA HALDIPUR Vs. SHAHID BHAGAT SINGH CHS LTD
|
October 7, 2006 |
|
CHITRAKALA FAL DESSAI Vs. BALU MARATHE ALIAS MANE JYOTIBA MARATHE
|
June 30, 2006 |
|
CHLORO CONTROLS INDIA PVT LTD Vs. SEVERN TRENT WATER PURIFICATION
|
February 21, 2006 |
|
CHOULWAR EDN SOCIETY Vs. STATE OF MAHARASHTRA
|
November 29, 2006 |
|
CHOWGULE BROTHERS Vs. RASHTRIYA CHEMICALS AND FERTILIZERS LTD
|
April 5, 2006 |
|
Cian De Souza a female Indian Inhabitant Vs. Arun Gunjal of Mumbai Indian Inhabitant
|
January 9, 2006 |
|
CITIBANK N A Vs. STATE OF MAHARASHTRA
|
September 19, 2006 |
|
CITIBANK N A Vs. KONEGA INTERNATIONAL PVT LTD
|
May 4, 2006 |
|
COLGATE PALMOLIVE INDIA LTD Vs. STATE OF MAHARASHTRA
|
December 5, 2006 |
|
COLLECTOR OF GOA Vs. VINODINI VINAYAK JOSHI
|
February 2, 2006 |
|
COMMANDANT CENTRAL AMMUNITION DEPOT, WARDHA Vs. PRESIDING OFFICER, CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL, NAGPUR
|
January 30, 2006 |
|
COMMANDER A R RAVINDRA Vs. JAGANNATH B JAGTAP
|
June 26, 2006 |
|
COMMISSIONER OF C. EX. Vs. BOMBAY DYEING AND MFG. CO. LTD.
|
July 13, 2006 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. PANETRICAL ENGG PVT LTD
|
March 14, 2006 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. SAINA INDUSTRIES
|
February 28, 2006 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. RELIANCE INDUSTRIES LTD
|
June 22, 2006 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. ROCKET ENGINEERING CORPORATION LTD
|
June 28, 2006 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. INDORAMA TEXTILES LTD
|
May 3, 2006 |
|
COMMISSIONER OF CENTRAL EXCISE, RAIGAD Vs. VIKRAM ISPAT LTD.
|
July 26, 2006 |
|
COMMISSIONER OF CUSTOMS Vs. JSW STEEL LTD
|
September 7, 2006 |
|
COMMISSIONER OF CUSTOMS Vs. S S CLEARING AND FORWARDING AGENCY
|
March 8, 2006 |
|
COMMISSIONER OF CUSTOMS (GENERAL) Vs. BHARAT OVERSEAS COMMUNICATORS
|
March 24, 2006 |
|
COMMISSIONER OF CUSTOMS (GENERAL) Vs. RAJ CLEARING AGENCY
|
February 14, 2006 |
|
COMMISSIONER OF CUSTOMS (IMPORT) Vs. S C GUPTA
|
July 27, 2006 |
|
COMMISSIONER OF CUSTOMS (IMPORT), MUMBAI Vs. MAHESH INDIA
|
July 12, 2006 |
|
COMMISSIONER OF CUSTOMS (PREVENTIVE), MUMBAI Vs. AAKASH ENTERPRISES
|
March 8, 2006 |
|
COMMISSIONER OF CUSTOMS (PREVENTIVE), MUMBAI Vs. CHITRA CORPORATION
|
March 8, 2006 |
|
COMMISSIONER OF CUSTOMS GENERAL Vs. WORLDWIDE CARGO MOVERS
|
November 29, 2006 |
|
COMMISSIONER OF CUSTOMS GENERAL MUMBAI Vs. LA GRANDE PROJECTS LIMITED
|
March 21, 2006 |
|
COMMISSIONER OF CUSTOMS IMPORT Vs. WOCKHARDT HOSPITAL AND HEART
|
April 28, 2006 |
|
COMMISSIONER OF CUSTOMS IMPORTS Vs. PATVOLK DIVISION OF FORBES GOKAK LTD
|
April 5, 2006 |
|
COMMISSIONER OF CUSTOMS IMPORTS Vs. PRIDE FORAMER
|
April 24, 2006 |
|
COMMISSIONER OF CUSTOMS, MUMBAI Vs. MANISH KALVADIA
|
December 20, 2006 |
|
COMMISSIONER OF INCOME TAX Vs. ASSOCIATED CABLES P. LTD.
|
August 7, 2006 |
|
COMMISSIONER OF INCOME-TAX Vs. ACROW INDIA LTD
|
November 27, 2006 |
|
COMMISSIONER OF INCOME-TAX Vs. FIROZ KHAN
|
June 20, 2006 |
|
COMMISSIONER OF SALES TAX Vs. TATA IRON AND STEEL CO LTD
|
December 1, 2006 |
|
COMMISSIONER OF SALES TAX MUMBAI Vs. HARI AND COMPANY
|
March 3, 2006 |
|
COMMISSIONER OF SALES TAX MUMBAI Vs. VIREMA LAMINATES PVT LTD
|
July 21, 2006 |
|
COMMISSIONER OF SERVICE TAX Vs. BPL MOBILE COMMUNICATION LTD.
|
April 4, 2006 |
|
COMMISSIONER SANGLI MIRAJ KUPWAD CITIES MUNICIPAL CORPORATION Vs. BHIDE AND SONS PVT LTD
|
October 17, 2006 |
|
COMMISSIONR OF CENTRAL EXCISE Vs. INDORAMA TEXTILES LTD
|
April 19, 2006 |
|
COMMISSNEROF CUS (PREVENTIVE), MUMBAI Vs. GANESH ENTERPRISES
|
March 8, 2006 |
|
COMMODORE HARISH CHANDRA SHARMA Vs. UNION OF INDIA
|
November 13, 2006 |
|
COMMR. OF SERVICE TAX Vs. HUTCHISON MSON MAX TELECOM PVT. LTD.
|
April 4, 2006 |
|
COMPANY INCORPORATED UNDER COMPANIES ACT 1913 Vs. GENERAL EMPLOYEES UNION
|
July 26, 2006 |
|
CONCEICAO FERNANDES Vs. ASST ENGINEER SUBDIVISION IV ELECTRICITY DEPARTMENT VIDYUT BHAVAN
|
October 10, 2006 |
|
CONTINENTAL CONSTRUCTION LIMITED Vs. EXPORT IMPORT BANK OF INDIA
|
March 22, 2006 |
|
CONTRACT LAGHU UDYOG KAMGAR UNION Vs. S N SAUNDANKAR PRESIDING OFFICER CENTRAL GOVT INDUASTRIAL TRIBUNAL
|
August 31, 2006 |
|
CORMORANT INVESTMENT PVT LTD Vs. RAM BUSINESS PVT LTD
|
July 28, 2006 |
|
CORPORATIOIN OF THE CITY OF NAGPUR Vs. GANPAT BHADUKI THAKRE DEAD
|
June 21, 2006 |
|
CORPORATION OF CITY OF NAGPUR Vs. KAMALABAI
|
June 21, 2006 |
|
CORPORATION OF THE CITY OF NAGPUR Vs. PRASANNA BHALCHANDRA KHANDEKAR
|
February 20, 2006 |
|
COTTON CORPORATION OF INDIA LIMITED Vs. BOMBAY DYEING AND MANUFACTURING COMPANY LIMITED
|
July 3, 2006 |
|
COTTON CORPORATION OF INDIA LTD Vs. SHREE SIVAKAMI MILLS LTD
|
June 29, 2006 |
|
COURT ON ITS OWN MOTION Vs. SUNIL BHIKA GUJAR
|
August 31, 2006 |
|
CURIA GANESH GAONKAR Vs. CHANDRU SUKTO VELIP
|
January 27, 2006 |
|
D D SAMUDRA Vs. VAZIRALLI PVT LTD
|
April 4, 2006 |
|
D G P WINDSOR INDIA LTD Vs. PRADEEP SHIVRAM THAKURDESAI
|
March 31, 2006 |
|
D K LAB CHEMICALS Vs. UNION OF INDIA
|
May 3, 2006 |
|
D P JAIN AND CO Vs. GREEN EARTH ASPHALT AND POWER PVT LTD
|
July 12, 2006 |
|
D P SHARMA Vs. STATE OF MAHARASHTRA
|
July 21, 2006 |
|
DADA NIVRUTTITIKOTE Vs. STATE OF MAHARASHTRA
|
September 13, 2006 |
|
DADARAO SHANKAR BAGHAV Vs. STATE OF MAHARASHTRA
|
August 9, 2006 |
|
DAGADU ANANDA JADHAV Vs. STATE OF MAHARASHTRA
|
March 1, 2006 |
|
DAIRY DEVELOPMENT COMMISSIONER Vs. H G TIWARI
|
May 5, 2006 |
|
DAIRY MANAGER GOVERNMENT MILK SCHEME GONDIA Vs. CHUNNILAL BABURAO SARANGPURE
|
September 11, 2006 |
|
DAISY BEHRAMJI DAMANIA Vs. BALRAJ S CHANDANI
|
July 21, 2006 |
|
DALSING S O SHAMSING RJPUT Vs. STATE OF MAHARASHTRA
|
March 21, 2006 |
|
DAMODAR LAXMAN PEDNEKAR Vs. UMAKANT LAXMAN NAIK
|
June 15, 2006 |
|
DAMODAR S O JAGANNATH LOKHANDE Vs. STATE OF MAHARASHTRA
|
February 3, 2006 |
|
DASSU Vs. STATE OF MAHARASHTRA
|
January 10, 2006 |
|
DASTAMMA M. BANJARA Vs. CHVEER RAJU
|
November 10, 2006 |
|
DASTGIR ALAM MULLA Vs. MYSORE PETROCHEMICALS LTD
|
November 22, 2006 |
|
DATTA SHIKSHAN PRASARAK MANDAL Vs. DINKAR KRISHNA GAWDE
|
August 29, 2006 |
|
DATTATRAY HARI PATIL Vs. SHARADA DATTATRAY PATIL
|
October 4, 2006 |
|
DATTATRAY KRISHNAJI GHULE Vs. STATE OF MAHARASHTRA
|
March 3, 2006 |
|
DATTATRAYA MAHADEO HIWARE Vs. ARJUN SAMBHAJI SHINDE
|
September 19, 2006 |
|
DATTATRAYA SHIVAJI THORWAT Vs. CLOTHILDES SOUZA
|
August 23, 2006 |
|
DATTATRAYA WAMANRAO MHASKE Vs. HEADMASTER NUTAN TRAMBAK VIDYALAYA
|
May 3, 2006 |
|
DATTATRYA ANKUSH SASANE Vs. STATE OF MAHARASHTRA
|
December 8, 2006 |
|
DATTU APPA PATIL Vs. STATE OF MAHARASHTRA
|
October 3, 2006 |
|
DATTU MAHADU LABADE Vs. RANGNATH BABURAO BODAKE
|
August 18, 2006 |
|
DAVID JOSEPH KITINA Vs. STATE OF MAHARASHTRA
|
August 16, 2006 |
|
DAYANAND B NAYAK Vs. STATE OF MAHARASHTRA
|
February 8, 2006 |
|
DAYASHANKER DASHRAT CHAUBEY Vs. UNION OF INDIA
|
March 22, 2006 |
|
DEELIP APTE Vs. NILESH P SALGAONKAR
|
July 6, 2006 |
|
DEEP NARAYANA CHAVAN Vs. STATE OF MAHARASHTRA
|
August 10, 2006 |
|
DEEPAK BHALCHANDRA KULKARNI Vs. STATE OF MAHARASHTRA
|
January 27, 2006 |
|
DEEPAK BHAURAO CHAUTMAL Vs. STATE OF MAHARASHTRA
|
November 16, 2006 |
|
DEEPAK COCHHAR Vs. INDUSIND BANK LTD
|
April 3, 2006 |
|
DEEPAK KOCHHAR Vs. HDFC BANK LTD
|
March 31, 2006 |
|
DEEPAK R. RAMGIRWAR & ETC Vs. STATE OF MAHARASHTRA
|
January 20, 2006 |
|
DEEPAK S O RAJESHWARRAO RAMGIRWAR Vs. STATE OF MAHARASHTRA
|
January 20, 2006 |
|
DELFOROOZ DARIUS DORABJEE Vs. STATE OF MAHARASHTRA
|
March 3, 2006 |
|
DEORAO ROMA SHINDE Vs. STATE OF MAHARASHTRA
|
September 22, 2006 |
|
DEORAO SURYABHAN PATIL Vs. STATE OF MAHARASHTRA
|
September 27, 2006 |
|
DEPUTY COLLECTOR Vs. ALVARO D SOUZA FARIA
|
September 22, 2006 |
|
DEPUTY COLLECTOR AND S D O Vs. DIOGO PIEDADE INACIO FALCAO
|
February 3, 2006 |
|
DEU KRISHNA MANDREKAR Vs. VISHNU KRISHNA HOBLE
|
November 28, 2006 |
|
DEUS REVOLNATA PANCHISTA Vs. BHAURAO VITHAL GHAISAS
|
August 24, 2006 |
|
DEVASAHAYAN SOMAN Vs. JAI INDUSTRIES
|
December 6, 2006 |
|
DEVCHAND CONSTRUCTIONS Vs. BOARD OF TRUSTEES
|
August 23, 2006 |
|
DEVESH DATTABHAU PATHRIKAR Vs. STATE OF MAHARASHTRA
|
January 31, 2006 |
|
DEVIDAS MOHANLAL GUPTA Vs. AJESH SURESH SARVAIYYA
|
September 25, 2006 |
|
DEVIDAS PAINGUINCAR Vs. REKHA BABU NAIK
|
November 24, 2006 |
|
DEVIDAS S/O KISAN SARDE Vs. STATE OF MAHARASHTRA
|
July 25, 2006 |
|
DEVIDAYAL ROLLING MILLS GUPTA MILLS ESTATE Vs. Y R SAINI ASSISTANT COMMISSIONER OF INCOME TAX
|
June 13, 2006 |
|
DEVIDAYAL SALES PVT LTD Vs. STATE OF MAHARASHTRA
|
March 24, 2006 |
|
DEVRAO RAMAJI GAYAKWAD Vs. STATE OF MAHARASHTRA
|
September 28, 2006 |
|
DEWOO KRISHNA GAWDE Vs. SHRI RAM MILLS
|
April 5, 2006 |
|
DHANSUR GHARTIMAGAR PRESENTLY LODGED IN CENTRAL JAIL Vs. STATE OF GOA
|
December 13, 2006 |
|
DHARAMVIJAY CHANDRU SHEDAGE Vs. STATE OF MAHARASHTRA
|
December 22, 2006 |
|
DHAREN K UPADHYAY Vs. INDIA FINANCE AND CONSTRUCTION COMPANY P LTD
|
December 11, 2006 |
|
DHARMA BHIKA PATIL Vs. TARABAI ANANT BHOIR
|
June 7, 2006 |
|
DHARMA KRISHNA BHOYE Vs. STATE OF MAHARASHTRA
|
November 17, 2006 |
|
DHIRAJ S O AMBADAS INGALE Vs. STATE OF MAHARASHTRA
|
January 12, 2006 |
|
DHOLYA SHANKAR HUSEINI GAIKWAD Vs. STATE OF MAHARASHTRA
|
April 27, 2006 |
|
DHULE TEXTILE MILLS DHULE Vs. STATE OF MAHARASHTRA
|
June 29, 2006 |
|
DIGAMBAR IRANNA MAJKURE Vs. STATE OF MAHARASHTRA
|
September 26, 2006 |
|
DILIP KAMAT Vs. STATE OF MAHARASHTRA
|
January 30, 2006 |
|
DILIP KUMAR G BADLANI Vs. MAHARASHTRA STATE FINANCIAL CORPORATION
|
September 5, 2006 |
|
DILIP NAMDEO GAIKWAD Vs. RAMCHANDRA DHONDU KSHIRSAGAR
|
June 23, 2006 |
|
DILIP NEVATIA Vs. VILAS YASHWANT MITKAR
|
December 20, 2006 |
|
DILIP RAZVASAHEB KALKHAIRE Vs. STATE OF MAHARASHTRA
|
May 4, 2006 |
|
DILIP S DAHANUKAR Vs. KOTAK MAHINDRA CO LTD
|
June 6, 2006 |
|
DILIP S. SHETYE Vs. STATE OF GOA & ORS.
|
February 16, 2006 |
|
DILIP S/O PAULAD SAPKALE Vs. STATE OF MAHARASHTRA
|
September 20, 2006 |
|
DILIP T KHNDARE Vs. STATE OF MAHARASHTRA
|
January 13, 2006 |
|
DILIP VITHALRAO JOGDAND Vs. VAIDYANATH URBAN CO
|
September 5, 2006 |
|
DINESH HARIRA AGRAWAL Vs. STATE OF MAHARASHTRA
|
April 18, 2006 |
|
DINESH PALYEKAR Vs. STATE OF GOA
|
August 31, 2006 |
|
DINKAR BALKRISHNA RANADE Vs. BHAGWANDAS BHALCHAND LOHANA
|
June 15, 2006 |
|
DINKAR SUKHDEO DAMBALE Vs. STATE OF MAHARASHTRA
|
October 11, 2006 |
|
DIOCESAN SOCIETY OF EDUCATION Vs. UNIVERSITY OF GOA
|
February 8, 2006 |
|
DIPAK GANGARAM AHIRRAO Vs. STATE OF MAHARASHTRA
|
June 27, 2006 |
|
DIVAKAR MADHUKAR GARUD Vs. STATE OF MAHARASHTRA
|
September 11, 2006 |
|
DIVISION RAILWAY MANAGER MUMBAI Vs. M C BAVISKAR
|
January 20, 2006 |
|
DIVISIONAL CONTROLLER MAHARASHTRA STATE ROAD TRANSPORT CORPORATION Vs. BHIMRAO ANANDRAO DUBE
|
January 19, 2006 |
|
DIVISIONAL CONTROLLER MAHARASHTRA STATE ROAD TRANSPORT CORPORATION Vs. NOOR MOHD KARIMTULLA BAXI
|
December 20, 2006 |
|
DIVISIONAL CONTROLLER MHH STATE ROAD TRANSPORT Vs. BABUSHA MEHBOOBSHA
|
July 28, 2006 |
|
DIVISIONAL CONTROLLER MSRTC Vs. PRAMOD ONKARRAO DESHMUKH
|
July 26, 2006 |
|
DIVISIONAL CONTROLLER, MAHARASHTRA STATE ROAD TRANSPORT CORPORATION, BHANDARA Vs. HARIHAR SHANKAR MOHANKAR
|
February 2, 2006 |
|
DIVISIONAL CONTROLLER,MAHARASHTRA STATE ROAD TRANSPORT CORPORATION Vs. WAHABJHAN S/O YASIMKHAN
|
January 23, 2006 |
|
DIWAKAR MAHADEO WAKODE Vs. STATE OF MAHARASHTRA
|
March 22, 2006 |
|
DNYANDEO BABURAO DHAKANE Vs. STATE OF MAHARASHTRA
|
July 12, 2006 |
|
DNYANDEO BANDU GADEKAR Vs. STATE OF MAHARASHTRA
|
November 14, 2006 |
|
DNYANESHWAR AJEBA DALVI Vs. STATE OF MAHARASHTRA
|
April 24, 2006 |
|
DNYANESHWAR ALIAS DEEPAK VITHAL KHULPE Vs. STATE OF MAHARASHTRA
|
May 5, 2006 |
|
DNYANESHWAR MARU KOLI Vs. STATE OF MAHARASHTRA
|
August 8, 2006 |
|
DNYANESHWAR RAMDAS GADHVE Vs. STATE OF MAHARASHTRA
|
November 24, 2006 |
|
DNYANESHWAR S O MAROTI BHUSARI Vs. PUSHPABAI
|
January 17, 2006 |
|
DNYANESHWARI KAMLAKAR BHAGAT Vs. STATE OF MAHARASHTRA
|
June 16, 2006 |
|
DNYANESHWER PURSHOTTAM KUDALKAR CHIEF MEDICAL OFFICER Vs. UNION OF INDIA
|
April 5, 2006 |
|
DOLPHIN INVESTMENT PVT LTD Vs. C PINTO TRADE COMMERCE PVT LTD
|
July 7, 2006 |
|
DOMA LALAJ CHACHERE Vs. EXECUTIVE ENGINEER GOSEKHURD REHABILITATION DIVISION
|
September 7, 2006 |
|
DUGGAN ADRIAN KEVIN Vs. STATE OF GOA
|
July 18, 2006 |
|
DUNKLEY PETER ROBERT Vs. STATE OF MAHARASHTRA
|
April 28, 2006 |
|
DUNLOP INDIA LTD. Vs. S.K. LAUL
|
July 3, 2006 |
|
DWARKABAI KARBHARI GANGARDE Vs. STATE OF MAHARASHTRA
|
July 24, 2006 |
|
DYANESHWAR MARU KOLI Vs. STATE OF MAHARASHTRA
|
August 1, 2006 |
|
DYANESHWAR SHANKARRAO YEDGE Vs. NAMDEO GANGADHAR PHULWALKAR
|
February 22, 2006 |
|
DYNANESHWAR BHIKU DHARGALKAR Vs. STATE OF GOA THROUGH THE CHIEF SECRETARY
|
December 15, 2006 |
|
EDUCATION INSPECTOR Vs. M P ARYA VIDYA SABHA
|
July 25, 2006 |
|
EDWIN FRANCIS BRITTO Vs. MUNICIPAL CORPORATION OF GRATER MUMBAI
|
August 9, 2006 |
|
EKNATH B PISAL Vs. SPECIAL LAND ACQUISITION OFFICE NO 19 SATARA
|
January 20, 2006 |
|
EKNATH BHIKU YADAV Vs. GANPATRAO SHANKARRAO DHAWAN
|
February 6, 2006 |
|
EKNATH SONU KANOLKAR Vs. GOA COASTAL ZONE MANAGEMENT AUTHORITY
|
July 6, 2006 |
|
ELDER PHARMACEUTICALS LTD Vs. KRISHNA VITHAL BENDRE
|
July 13, 2006 |
|
ELVIRA DIAS Vs. EXECUTIVE MAGISTRATE III
|
July 12, 2006 |
|
EMAR HOTELS AND INVESTMENTS P. LTD Vs. TAX RECOVERY OFFICER
|
October 16, 2006 |
|
EMPLOYEES STATE INSURANCE CORPORATION Vs. R K FURNACES
|
June 29, 2006 |
|
EMPLOYEES STATE INSURANCE CORPORATION Vs. KRISHNAVENI HATMAG VINKAR SAHAKARI SOCIETY LTD
|
September 4, 2006 |
|
EMPLOYEES STATE INSURANCE CORPORATION Vs. GOA BOTTING CO PVT LTD
|
October 13, 2006 |
|
EMPLOYEES STATE INSURANCE CORPORATION AMRAVATI Vs. SUKHDEO RADHAKISHAN TARDEJA
|
October 16, 2006 |
|
EMPLOYEES STATE INSURANCE CORPORATION REGIONAL OFFICE Vs. KADAMBA TRANSPORT CORPORATION A PUBLIC LIMITED COMPANY
|
December 5, 2006 |
|
EMPLOYEES STATE INSURANCE CORPORATIONRR Vs. R K FRANACES
|
June 20, 2006 |
|
EMPRESS MILLS NAGPUR Vs. MEMBER INDUSTRIAL COURT
|
October 9, 2006 |
|
ENGINEERING WORKERS HIGH COURT BOMBAY ASSOCIATION Vs. OFFICIAL LIQUIDATOR
|
August 4, 2006 |
|
ESSO RAGHU KHANDOLKAR Vs. SONU ESSO KHANDOLKAR
|
November 17, 2006 |
|
ESTATE INVESTMENT COMPANY PRIVATE Vs. STATE OF MAHARASHTRA
|
June 30, 2006 |
|
ESTEVEN D SOUZA Vs. UNION OF INDIA
|
December 14, 2006 |
|
EUGENIA RANA Vs. HIRABAI HIRALAL RANA
|
July 25, 2006 |
|
EXECUTIVE ENGINEER REHABILITATION DIVISION Vs. RAMCHANDRA BABAN JADHAV
|
June 8, 2006 |
|
EXECUTIVE ENGINEER, B & C DEPT Vs. RIYAJ NASIR
|
February 2, 2006 |
|
EXPORT CREDIT GAURANTEE CORPORATION OF INDIA LTD Vs. ANNAMMA PHILIP
|
September 26, 2006 |
|
EXPORT IMPORT BANK OF INDIA Vs. SOU NIGAM A MANNAN BESKAR
|
March 14, 2006 |
|
EZEIGWE SUNDAY JOHAN Vs. INTELLIGENCE OFFICER NARCOTIC CONTROL BUREAU MUMBAI
|
October 9, 2006 |
|
F A AHMEDABABI Vs. DHARAM ESTATES AND INVESTMENTS LTD
|
March 31, 2006 |
|
FACTORY MANAGER, HINDUSTAN LEVER LTD. Vs. PRESIDING OFFICER
|
December 6, 2006 |
|
FALCON RETREAT PVT LTD Vs. EDC LTD
|
February 22, 2006 |
|
FANCY REHABILITATION TRUST Vs. UNION OF INDIA
|
September 19, 2006 |
|
FARIDA PHIROZ BALSARA Vs. GAUTAM RAJAN KAPOOR
|
November 9, 2006 |
|
FATMABAI BINTE NAKHUDA MOHAMMED AMEEN ROGAY RELIGIOUS AND CHARITABLE TRUST Vs. S M AGA
|
March 20, 2006 |
|
FELIX FERNANDES Vs. ANTONIO LOBO
|
January 20, 2006 |
|
FERNANDO MASCARENHAS Vs. ADMINISTRATIVE TRIBUNAL
|
October 11, 2006 |
|
FERNANDO PINTO ALIAS FERNANDO Vs. DAYANAND VASSUDEV KUNDAIKAR
|
October 7, 2006 |
|
FEROZ SHABBAR HUSSAIN Vs. STATE OF MAHARASHTRA
|
March 29, 2006 |
|
FINLAY MILLS Vs. SUPRIYA S GHUGARE
|
April 26, 2006 |
|
FIROZ GAFUR SHAIKH Vs. STATE OF MAHARASHTRA
|
July 4, 2006 |
|
FLORIANO JOSE TAVARES Vs. JOSE TAVARES ALIAS JOSE MAX TAVARES
|
November 23, 2006 |
|
FLORINDA BHARDWA Vs. DATTA DAMODAR KAKULE
|
November 24, 2006 |
|
FLOYD D AGUIAR Vs. BRONWYN D AGUIAR
|
August 31, 2006 |
|
FLOYD LOPES PASCOAL LOPES Vs. UNION OF INDIA
|
September 28, 2006 |
|
FOMENTO RESORTS AND HOTELS LTD Vs. GOA GOLF CLUB PVT LTD
|
June 7, 2006 |
|
FOOD CORPORATION OF INDIA Vs. CLEARING AND FORWARDING UNPROTECTED DOCK LABOUR BOARD FOR REATER MUMBAI
|
March 31, 2006 |
|
FOOD CORPORATION OF INDIA Vs. UNION OF INDIA
|
February 7, 2006 |
|
FORESHORE CO OPERATIVE HOUSING SOCIETY LTD Vs. PRAVEEN DESAI
|
January 20, 2006 |
|
FORTIS FINANCIAL SERVICES LTD Vs. STATE OF MAHARASHTRA
|
June 26, 2006 |
|
FORUM AGAINST COMMERCIALISATION OF EDUCATION Vs. STATE OF MAHARASHTRA
|
July 27, 2006 |
|
FR ANTONIO M GOMES Vs. DIRECTOR OF EDUCATION
|
December 6, 2006 |
|
FR. JOAQUIM FERNANDES AND ANOTHER Vs. UNION OF INDIA AND OTHERS
|
November 21, 2006 |
|
FRAMROZE NAVROJI DARUKHANAWALA Vs. UNION OF INDIA
|
April 3, 2006 |
|
FRANCISCO JESUS HILARIO D CRUZ Vs. LILIA PEREIRAE COUTINHO
|
June 29, 2006 |
|
FRANCISCO MASCARENHAS Vs. PRAKASH MANGUESH ADARKAR
|
November 24, 2006 |
|
FRANCISCO XAVIER ROSE ALMEIDA Vs. ANTONIO COLUMBAN WILSON DAS DORES FERNANDES
|
September 13, 2006 |
|
FRIENDS CO OPERATIVE HOUSING SOCIETY LTD Vs. STATE OF MAHARASHTRA
|
February 1, 2006 |
|
FRIENDS OF LEPERS SOCIETY Vs. STATE OF MAHARASHTRA
|
March 20, 2006 |
|
G M BREWERIES LIMITED Vs. STATE OF MAHARASHTRA
|
April 24, 2006 |
|
GABRIEL PETER D SOUZA Vs. CIRILA ROSA MARIA PINTO
|
September 27, 2006 |
|
GAFFARBEG MUSAKBEG MUSALMAN Vs. GULABKHAN MEHBOOBKHAN PATHAN
|
August 3, 2006 |
|
GAHININATH JAGANNATH SHIRSATH Vs. STATE OF MAHARASHTRA
|
November 24, 2006 |
|
GAJANAN RAMRAOJI AMBAGOVIND Vs. CORPORATION OF THE CITY OF NAGPUR
|
June 23, 2006 |
|
GAJANAN SHIVRAM KARVE Vs. STATE OF MAHARASHTRA
|
December 4, 2006 |
|
GAJANAN SHIVRAM KARVE Vs. STATE OF MAHARASHTRA
|
December 14, 2006 |
|
GANASHYAM AROLKAR Vs. MAMLATDAR OF MORMUGAO TALUKA
|
September 7, 2006 |
|
GANESH ANANT SHIRKE Vs. STATE OF MAHARASHTRA
|
December 15, 2006 |
|
GANESH BANK OF KURUNDWAD LTD Vs. UNION OF INDIA
|
April 5, 2006 |
|
GANESH M SHETTY Vs. STATE OF MAHARASHTRA
|
February 17, 2006 |
|
GANESH T PANSE Vs. TATA MEMORIAL HOSPITAL
|
October 9, 2006 |
|
GANESH TUKARAM LONKAR Vs. VINAYAK DEORAO BHORE
|
November 6, 2006 |
|
GANGADHAR BALAJI TAPPE Vs. GOVERNMENT OF MAHARASHTRA
|
April 28, 2006 |
|
GANGADHAR BALGOPAL NAIR Vs. VOLTAS LIMITED
|
December 15, 2006 |
|
GANGADHAR BALGOPAL NAIR Vs. VOLTAS LIMITED
|
November 17, 2006 |
|
GANGADHAR MANIKRAO DHUMAL Vs. STATE OF MAHARASHTRA
|
October 11, 2006 |
|
GANGADHAR RAMCHANDRA GAIKWAD Vs. RAMBHAU SANTU USHIR
|
January 31, 2006 |
|
GANGADHAR TRAMBAK BHAMRE Vs. STATE OF MAHARASHTRA
|
August 23, 2006 |
|
GANGUBAI BHAGWAN KOLHE Vs. BHAGWAN BANDU KOLHE
|
November 15, 2006 |
|
GANGUBAI VISHVAMBHAR DAHATONDE Vs. NARAYAN PUNDLIK WANKHADE
|
August 30, 2006 |
|
GANPAT BAYAJI SHIRKE Vs. STATE OF MAHARASHTRA
|
December 20, 2006 |
|
GANPAT GOVINDRAO SALUNKHE Vs. BALASAHEB DHONDIRAM NIKAM
|
August 3, 2006 |
|
GANPAT GUNDIBA UGHADE Vs. STATE OF MAHARASHTRA
|
April 4, 2006 |
|
GARVAR AYUB HABIB KHAN Vs. STATE OF MAHARASHTRA
|
December 21, 2006 |
|
GARWARE CLUB HOUSE Vs. JAGDISH MANEKLAL MEHTA
|
July 3, 2006 |
|
GAS AUTHORITY OF INDIA LTD Vs. STATE OF MAHARASHTRA
|
October 10, 2006 |
|
GAURANG DINESH DAMANI Vs. STATE OF MAHARASHTRA AND ORS.
|
July 27, 2006 |
|
GAURANG V MERCHANT Vs. MADHLISO AND CO PVT LTD
|
February 6, 2006 |
|
GAURAV ASHWIN JANI Vs. DIRECTOR DIRECTORATE OF FILM FESTIVALS
|
July 27, 2006 |
|
GENERAL INSTRUMENTS CO Vs. UNION OF INDIA
|
April 7, 2006 |
|
GENERAL MANAGER AND HIS SUCCESSOR IN OFFICE, NAIGAUM, KOHINOOR MILLS, MUMBAI Vs. MANGALA CHANDRAKANT NADKARNI
|
August 31, 2006 |
|
GENERAL SECRETARY Vs. GENERAL MANAGER
|
April 10, 2006 |
|
GENERAL SECRETARYBEST WORKERSUNION Vs. GENERAL MANAGER BEST UNDERTAKING
|
March 10, 2006 |
|
GETWELL BOARD AND PAPER PVT LTD Vs. FAKRUDDIN S LOKHANDWALA
|
July 17, 2006 |
|
GHANSHYAM S/O MOHANLAL DONGE Vs. STATE OF MAHARASHTRA
|
July 25, 2006 |
|
GIREESH U G MENON Vs. MUMBAI MAZDOOR SABHA
|
September 26, 2006 |
|
GIRISH DHRUVA DHARASKAR Vs. STATE OF MAHARASHTRA
|
February 8, 2006 |
|
GIRISH TOKERSHI GALA Vs. VIKRAM PROCESSORS
|
December 15, 2006 |
|
GLADHURST COOP HOUSING SOCIETY LTD Vs. V B SHAH
|
May 5, 2006 |
|
GOA FOUNDATION Vs. PANCHAYAT OF CANDOLIM AND OTHERS
|
October 13, 2006 |
|
GOA TOURISM DEVELOPMENT CORPORATION LTD Vs. SUNITA C PALYENKAR
|
April 13, 2006 |
|
GOD S GIFT TOWER CO.OPERATIVE HOUSING SOCIETY LTD Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY
|
August 11, 2006 |
|
GODAWARI MARATHWADA IRRIGATION DEVELOPMENT CORPORATION NANDED Vs. MARUTI CONSTRUCTIONS ENGINEERS AND CONTRACTORS
|
April 4, 2006 |
|
GODFREY LAWRENCE Vs. STATE OF MAHARASHTRA
|
July 12, 2006 |
|
GODREJ AND BOYCE MANUFACTURING CO LTD Vs. SUHAS HARI BHALERAO
|
April 3, 2006 |
|
GODREJ SARA LEE LIMITED Vs. KNIGHT QUEEN INDUSTRIES PVT. LTD.
|
March 3, 2006 |
|
GODREJ SARA LEE LTD Vs. KNIGHT QUEEN INDUSTRIES PVT LTD
|
November 10, 2006 |
|
GODS GIFT TOWER CO OPERATIVE HOUSING SOCIETY LTD Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY
|
November 11, 2006 |
|
GOENKA AND ASSOCIATES EDUCATIONAL TRUST Vs. ADDL. DIRECTOR, D.G.S.T.
|
March 13, 2006 |
|
GOKUL BHAGAJI PATIL Vs. STATE OF MAHARASHTRA
|
February 1, 2006 |
|
GOLDAN CHEMICALS LTD Vs. MOHAMAD AZAM DIL MOHAMAD MALIK
|
November 29, 2006 |
|
GOLDAN CHEMICALS LTD Vs. MOHAMAD AZAM DIL MOHAMAD MALIK
|
November 20, 2006 |
|
GOMANTAK MAZDOOR SANGH Vs. MORMUGAO POST TRUST & ORS.
|
February 1, 2006 |
|
GOMANTAK MAZDOOR SANGH Vs. I N S HANSA
|
May 4, 2006 |
|
GOMANTAK MAZDOOR SANGH A TRADE UNION Vs. MORMUGAO POST TRUST
|
January 31, 2006 |
|
GOMANTAK MAZDOOR SANGH, A TRADE UNION Vs. NARAYAN S SAWAL
|
January 31, 2006 |
|
GOODLASS NEROLAC PAINTS LIMITED Vs. ANAND SHIVRAM SAMANT
|
August 22, 2006 |
|
GOPAL G NIPANE Vs. HINDUSTAN AERONAUTICS LTD
|
February 20, 2006 |
|
GOPAL L RAHEJA Vs. VIJAY B RAHEJA
|
November 15, 2006 |
|
GOPINATH GANPATRAO Vs. STATE OF MAHARASHTRA
|
October 6, 2006 |
|
GORAKH BABAN KANKATE Vs. STATE OF MAHARASHTRA
|
August 9, 2006 |
|
GORAKH HANSRAJ NIKAM Vs. STATE OF MAHARASHTRA
|
February 20, 2006 |
|
GOSWAMI SHRI VALLABHALALJI DWARKESH LALJI MAHARAJ Vs. BRIJ MOHAN KANODIA
|
October 19, 2006 |
|
GOVIND ANAND GOLTEKAR Vs. DASHARATH DEOBA GOLTEKAR
|
March 3, 2006 |
|
GOVIND BHUDHA KANULKAR Vs. SURANGI ROHIDAS HARMALKAR
|
March 17, 2006 |
|
GOVIND GAURYA PATIL Vs. STATE OF MAHARASHTRA
|
August 24, 2006 |
|
GOVIND LAXMANRAO EDKE Vs. STATE OF MAHARASHTRA
|
September 14, 2006 |
|
GOVINDA DHARMA KOLTE & ANR Vs. TATE OF MAHARASHTRA
|
August 25, 2006 |
|
GOVINDA RAMAJI DHURVE Vs. STATE OF MAHARASHTRA
|
December 20, 2006 |
|
GRAM PANCHAYAT BURAMBALI KOLHAPUR Vs. COLLECTOR KOLHAPUR
|
March 10, 2006 |
|
GTCL MOBILE COM TECHNOLOGY LTD Vs. BANK OF RAJASTHAN LTD
|
February 27, 2006 |
|
GTL LTD Vs. MAHARASHTRA RAJYA RASHTRIYA KAMGAR SANGH
|
March 29, 2006 |
|
GUJARAT ALKALIES AND CHEMICALS LIMITED Vs. COMMISSIONER OF CUSTOMS
|
March 1, 2006 |
|
GULAB BHANUDAS KHAVALE Vs. HIRAJI MAHADEV GHUGE
|
March 28, 2006 |
|
GULAB JETHANAND KHEMNANI Vs. STATE OF MAHARASHTRA
|
December 22, 2006 |
|
GULAB SINGH THAKUR Vs. GEETESHRI CHANDRAPAL SINGH THAKUR
|
April 27, 2006 |
|
GUMNAM KUTRYA PAWARA Vs. STATE OF MAHARASHTRA
|
January 12, 2006 |
|
GUNA GAONKAR Vs. ADMINISTRATIVE TRIBUNAL OF GOA
|
February 3, 2006 |
|
GUNDAPA VIRBHADRAPPA KALYANI Vs. DNYANDEO SHANKARRAO JANGLE
|
November 10, 2006 |
|
GUNWANTI ARJAN MIRCHANDANI Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY
|
February 16, 2006 |
|
GURUMUKH SINGH Vs. UNION OF INDIA
|
November 22, 2006 |
|
GWALIOR OIL MILLS Vs. GEEKAY EXIM INDIA LTD AND ORIENTAL BANK OF COMMERCE
|
January 24, 2006 |
|
H M SARAIYA Vs. AJANTA INDIA LTD
|
March 7, 2006 |
|
H M VACHHANI Vs. B C THADANI
|
November 10, 2006 |
|
H P CHOKSEY Vs. STATE OF MAHARASHTRA
|
May 2, 2006 |
|
HADIMOHAMMED ALLIBHAI Vs. STATE OF MAHARASHTRA
|
October 7, 2006 |
|
HAFFKINE BIO PHARMACEUTICALS CORPORATION LTD Vs. MADHAV SHRIRAM SANT
|
September 11, 2006 |
|
HALIMA ABDUL AHAD SHAIKH Vs. A N ROY COMMISSIONER OF POLICE
|
July 19, 2006 |
|
HANDMAIDS OF THE SACRED HEART OF JESUS SOCIETY Vs. SPL DISTRICT SOCIAL WELFARE OFFICER
|
July 25, 2006 |
|
HANIL ERA TEXTILES LTD Vs. HINDUSTAN PETROLEUM CORPN LTD
|
February 21, 2006 |
|
HANMANLU VITHAL YARKONDAWAR Vs. STATE OF MAHARASHTRA
|
September 29, 2006 |
|
HANMANT PANDURANG LOHAR Vs. STATE OF MAHARASHTRA
|
March 9, 2006 |
|
HANMANTH BHIMRAO SATHE Vs. STATE OF MAHARASHTRA
|
July 4, 2006 |
|
HANUMANPRASAD DURGAPRASAD MISHRA Vs. COLLECTOR YEOTMAL DISTRICT
|
December 20, 2006 |
|
HANUMANT S O RANGANATH BHALEKAR Vs. STATE OF MAHARASHTRA
|
January 12, 2006 |
|
HARESH JAVA Vs. VYSYA BANK LEASING LTD
|
September 22, 2006 |
|
HARESHWAR SHIKHAN PRASARAK MANDAL Vs. RAJ SHREE SARJERAO LOKHANDE
|
September 30, 2006 |
|
HARGOVIND PANNALALJI KASAT Vs. STATE OF MAHARASHTRA
|
July 25, 2006 |
|
HARGOVINDAS SHIVLAL AND CO Vs. M J CHAUDHARI JUDGE SMALL CAUSES COURT AT BOMBAY
|
June 27, 2006 |
|
HARI Vs. MAHADU KERBA TEKALE (D) BY L. RS.
|
July 23, 2006 |
|
HARI HOTUMAL TANWANI Vs. COMMISSIONER UTHASNAGAR MUNICIPAL CORPORATION
|
January 25, 2006 |
|
HARI RAMJI Vs. MAHADU KERBA TEKALE
|
June 23, 2006 |
|
HARIBHAU S O TATOBAJI YELEKAR Vs. STATE OF MAHARASHTRA
|
January 23, 2006 |
|
HARIBHAU VITAL PHARATE Vs. STATE OF MAHARASHTRA
|
August 3, 2006 |
|
HARICHANDRA EKNATH PHAPALE Vs. LAHANU SHANKAR TAKALKAR
|
September 13, 2006 |
|
HARIPAL HIRALAL LAHOT Vs. D SIVANANDHAN COMMISSIONER OF POLICE
|
July 13, 2006 |
|
HARIRAM TUKARAMJI AMBULKAR Vs. BHATKULI TALUKA SAHAKARI SHETKI KHAREDI VIKRI SANSTHA LTD
|
September 19, 2006 |
|
HARISCHANDRA PANDITRAO GITTE Vs. SHRIDHAR GANGARAM GITTE
|
November 9, 2006 |
|
HARISHCHANDRA Vs. STATE OF MAHARASTRA
|
November 23, 2006 |
|
HARISHCHANDRA SARJERAO GAJBHIYE FORMER CIVIL JUDGE Vs. STATE OF MAHARASHTRA
|
May 2, 2006 |
|
HARISHCHANDRA VASUDEO VAITY Vs. STATE OF MAHARASHTRA
|
October 18, 2006 |
|
HARISINGH BANDUSING SABLE Vs. STATE OF MAHARASHTRA
|
May 2, 2006 |
|
HAROON MOHAMMED NAIM CHOUDHARY Vs. A N ROY COMMISSIONER OF POLICE
|
July 28, 2006 |
|
HARSHAD ALIAS ARSHAD RAIS SHAIKH Vs. STATE OF MAHARASHTRA
|
November 29, 2006 |
|
HASAN BALDAR TADVI Vs. STATE OF MAHARASHTRA
|
June 23, 2006 |
|
HATYARSINGH PURANSINGH TAK Vs. STATE OF MAHARASHTRA
|
September 20, 2006 |
|
HELEN CARVALHO Vs. MARIA TERESA DA CUNHA
|
July 12, 2006 |
|
HEMAKUTE INDUSTRIAL INVESTMENT Vs. CENTRAL BUREAU
|
September 1, 2006 |
|
HEMANT MHASU AWARE Vs. STATE OF MAHARASHTRA
|
September 11, 2006 |
|
HEMCHAND SOMNATH GUPTA Vs. D SIVANANDHAN COMMISSIONER OF POLICE
|
March 24, 2006 |
|
HIGH COURT ON ITS OWN MOTION Vs. GOPINATH MUNDHE
|
October 20, 2006 |
|
HINDUSTAN CONSTRUCTION CO LTD Vs. UNION OF INDIA
|
December 14, 2006 |
|
HINDUSTAN DISTRIBUTORS Vs. MAHARASHTRA ANTIBIOTICS AND PHARMACEUTICALS LTD
|
September 27, 2006 |
|
HINDUSTAN LEVER LIMITED Vs. HINDUSTAN LEVER EMPLOYEES UNION
|
December 6, 2006 |
|
HINDUSTAN PETROLEUM CORPN LTD Vs. PARSHWA AUTO CENTER RAIGAD
|
April 12, 2006 |
|
HINDUSTAN PETROLEUM CORPORATION LTD Vs. PRAVIND FULCHAND SHAH
|
June 27, 2006 |
|
HIRABAI PRABHAKAR KAMAT Vs. VALLABHDAS VISHNUDAS SINAI KUNKOLIENKAR
|
October 10, 2006 |
|
HIRAJI KATHALYA GAVIT Vs. STATE OF MAHARASHTRA
|
March 9, 2006 |
|
HIRALAL RAMVILAS KALYA Vs. STATE OF MAHARASHTRA
|
February 13, 2006 |
|
HIRALAL SURYABHAN HEDAOO Vs. H S PUNDKAR
|
November 10, 2006 |
|
HIRAMAN RATAN BAISANE Vs. ELECTION RETURNING OFFICER
|
August 11, 2006 |
|
HOLYA LASHA MAHALE Vs. RAGHUNATH HOLYA MAHALE
|
March 29, 2006 |
|
HOUSABAI PANDURANG TAWAR Vs. SUBHASH SHRIPATI PATIL
|
June 6, 2006 |
|
HOUSILA BALCHAND SHAH Vs. STATE OF MAHARASHTRA
|
April 17, 2006 |
|
HSBC BANK U S A Vs. SILVERLINE TECHNOLOGIES LTD
|
February 2, 2006 |
|
HUKMICHAND H JAIN Vs. UNION OF INDIA
|
February 1, 2006 |
|
HUMBLE HOME CO-OPERATIVE HOUSING SOCIETY LTD Vs. SHAM BALANI
|
June 28, 2006 |
|
HUSSAIN KHAN Vs. SHAH BABU EDUCATION SOCIETY PATUR
|
May 4, 2006 |
|
HUSSAIN KHAN HAJI KALE KHAN Vs. SHAH BABU EDUCATION SOCIETY
|
April 26, 2006 |
|
HUSSAIN KHAN S/O HAJI KALE KHAN Vs. SHAH BABU EDUCATION SOCIETY, PATUR; EDUCATION OFFICER (SECONDARY), AKOLA; DEPUTY DIRECTOR OF EDUCATION, AMRAVATI; PRESIDING OFFICER, AURANGABAD; STATE OF MAHARASHTRA
|
May 1, 2006 |
|
I P C A LABORATORIES LIMITED Vs. UNION OF INDIA
|
March 2, 2006 |
|
I V P LIMITED Vs. MUMBAI AGRICULTURAL PRODUCE MARKET COMMITTEE
|
June 16, 2006 |
|
IFB INDUSTRIES LTD Vs. UNION OF INDIA
|
November 6, 2006 |
|
IGNATIUS BRAGANZA Vs. THOMAS BRAGANZA
|
March 2, 2006 |
|
IGNATIUS BRAGANZA Vs. THOMAS BRAGANZA
|
May 2, 2006 |
|
IL AND FS INVESTMENT MANAGERS LTD Vs. INCOME TAX OFFICER
|
November 27, 2006 |
|
ILIYAS YUSUF NAIKWADI Vs. STATE OF MAHARASHTRA
|
August 31, 2006 |
|
Imran Vs. Union of India
|
February 2, 2006 |
|
IN RE: REUNION ELECTRICAL MFRS. (P.) LTD Vs. STATE
|
March 2, 2006 |
|
INACIO ALBANO LOURENCO Vs. JEREMIA SEQUEIRA VAZ
|
November 7, 2006 |
|
INDARCHAND CHANDULAL AGRAWAL Vs. TRIBUNAL AND ASSISTANT REGISTRAR OF CO-OPERATIVE SOCIETIES
|
December 21, 2006 |
|
INDARMAL S/O PURANMAL MURARKA Vs. RAMGOPAL S/O BABULAL KYAL
|
January 23, 2006 |
|
INDERCHAND LAKHICHAND KHIVSAR Vs. GOKUL PITAMBAR PATIL
|
June 7, 2006 |
|
INDIAN AIRLINES LTD Vs. R V SAWANT
|
September 27, 2006 |
|
INDIAN DRUGS MANUFACTURER’S ASSOCIATION Vs. UNION OF INDIA
|
September 28, 2006 |
|
INDIAN HOTEL AND RESTAURANTS ASSOCIATION Vs. STATE OF MAHARASHTRA
|
April 12, 2006 |
|
INDIAN INSTITUTEOF ARCHITECTS NAGPUR Vs. NAGPUR IMPROVMENT TRUST NAGPUR
|
June 23, 2006 |
|
INDIAN NATIONAL TRUST FOR ART AND CULTURAL HERITAGE Vs. STATE OF MAHARASHTRA
|
May 5, 2006 |
|
INDIAN OIL CORPORATION LTD Vs. ARTSON ENGINEERING LTD
|
November 9, 2006 |
|
INDIAN OVERSEAS BANK Vs. TRIOKA TEXTILE INDUSTRIES
|
August 25, 2006 |
|
INDIAN PLYWOOD MANUACTURING CO LTD Vs. P S DAVE
|
March 14, 2006 |
|
INDIRA VINAYAK SAWANT Vs. VIJAYENDRA UMAKANT SHETYE
|
August 23, 2006 |
|
INDRAKANT SHANKAR MAMBRO Vs. ROSARIO BOVENTURA FERNANDES
|
March 17, 2006 |
|
INDRANATH RAOSAHEB THORAT Vs. STATE OF MAHARASHTRA
|
July 10, 2006 |
|
INDUS AGRO PRODUCTS Vs. UNION OF INDIA
|
March 28, 2006 |
|
INDUSTRIES Vs. NEW INDIA ASSURANCE CO. LTD
|
April 12, 2006 |
|
INFOMEDIA INDIA LTD Vs. SUHAS SHRIPAD GADRE
|
August 3, 2006 |
|
INSTITUTE FOR DESIGN OF ELECTRICAL MEASUREMENT INSTRUMENTS Vs. KAMGAR UTKARSHA SABHA
|
April 17, 2006 |
|
International Association of Lions Club Vs. National Association of Indian Lions
|
January 25, 2006 |
|
INTERNATIONAL ASSOCIATION OF LIONS CLUBS Vs. NATIONAL ASSOCIATION OF INDIAN LIONS
|
March 29, 2006 |
|
INTEZAR UMAR DARAJ KHAN Vs. COMMISSIONER OF POLICE
|
October 7, 2006 |
|
ION EXCHANGE INDIA LTD Vs. PARAMOUNT LTD
|
June 5, 2006 |
|
IQBAL PAPABHAI ZENDHE Vs. STATE OF MAHARASHTRA
|
August 30, 2006 |
|
IRAN NATIONAL AIRLINES Vs. UNION OF INDIA
|
March 10, 2006 |
|
IRAPPA GHATGYAPPA MAGDUM Vs. STATE OF MAHARASHTRA
|
November 10, 2006 |
|
ISABEL WILLIE PIMENTO Vs. MOHMED HAJI GAFOOR AND MOHAMED IESHAD IDRIS KURESHI
|
August 30, 2006 |
|
ISHWAR BHUVAN Vs. RAJDHANI
|
August 3, 2006 |
|
ISHWAR R GIDWANI Vs. COMPETENT AUTHORITY
|
September 25, 2006 |
|
ISHWARA SHEKU NANGARE Vs. VISHWASRAO DATTAJIRAO INGALE
|
June 20, 2006 |
|
ISHWARI NARAYAN PRABHU SINGH Vs. STATE OF MAHARASHTRA
|
July 3, 2006 |
|
ISMAILBHAI GULAM HUSSAIN Vs. ADDITIONAL COLLECTOR
|
January 12, 2006 |
|
ISMAILBHAI GULAM HUSSAIN Vs. ADDITIONAL COLLECTOR
|
January 20, 2006 |
|
ITC AGRO TECH LTD Vs. STATE OF MAHARASHTRA
|
June 16, 2006 |
|
J A PATIL Vs. STATE OF MAHARASHTRA
|
May 2, 2006 |
|
J HARKISHANDAS AND CO Vs. LLOYD TRIESTINO
|
August 4, 2006 |
|
J K SYNTHETICS LIMITED Vs. STATE OF MAHARASHTRA
|
July 17, 2006 |
|
J.H.PODAR HIGH SCHOOL Vs. STATE OF MAHARASTRA
|
July 14, 2006 |
|
Jabin Akhtar Shirgonkar Vs. Samshad Iqbal Mukadam
|
February 1, 2006 |
|
JAGADAMBA PARISAR SAHAKARI Vs. SHRAVAN AJINATH UKIRDE
|
September 27, 2006 |
|
JAGAN NANDA KHAIRNAR Vs. STATE OF MAHARASHTRA
|
October 12, 2006 |
|
JAGANNATH GAWAJI CHAVAN Vs. STATE OF MAHARASHTRA
|
November 15, 2006 |
|
JAGANNATH GOPALA GAIDHANI Vs. MINISTER URBAN DEVELOPMENT GOVT OF MAHARASHTRA
|
October 18, 2006 |
|
JAGANNATH JAYRAM CHORMALE Vs. STATE OF MAHARASHTRA
|
November 10, 2006 |
|
JAGANNATH PANDHARINATH REWASKAR Vs. HONEBLE MINISTYER OF STATE CO OPERATION
|
November 6, 2006 |
|
JAGANNATH SINGH Vs. AJAY UPADHYAY
|
July 14, 2006 |
|
JAGANNATH VISHNU KORE Vs. KAMALABAI MARUTI KUMBHAR
|
June 6, 2006 |
|
JAGANNATH YESHWANT KUMBHAR Vs. STATE OF MAHARASHTRA
|
October 16, 2006 |
|
JAGDISH HARI THATTE Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY
|
December 15, 2006 |
|
JAGDISH KHOKHAR Vs. UNION OF INDIA
|
June 21, 2006 |
|
JAGDISH MOTILAL JOSHI Vs. CHANDRAPAL TULSIRAM BHOLA
|
September 20, 2006 |
|
JAGDISH S O RUSHI NANDESHWAR Vs. SOBHA
|
February 10, 2006 |
|
JAGDISH V SHETTY Vs. COMMISSIONER OF POLICE; STATE OF MAHARASHTRA; NATIONAL AIDS CONTROL ORGANISATION; DISTRICT COLLECTOR OF PUNE
|
April 12, 2006 |
|
JAGMOHAN DALMIYA Vs. STATE OF MAHARASHTRA
|
April 10, 2006 |
|
JAI MAHENDRA THAKOR Vs. AARTI DINESH JAIN
|
July 13, 2006 |
|
JAI NADERSHAH KARANI Vs. C.M. BETGERI
|
November 27, 2006 |
|
JAIKRISHNA S/O. MAHADEORAO PATIL Vs. DILIP S/O. DHONDBAJI CHAWADE
|
January 30, 2006 |
|
JAIN IRRIGATION SYSTEMS LTD Vs. ARVIND IRRIGATION SERVICES
|
March 17, 2006 |
|
JAINARAYAN RAMPRASAD TIWARI Vs. MAHARASHTRA STATE ROAD TRANSPORT CORPORATION
|
January 30, 2006 |
|
JAIRAM MARTAND KAHANE Vs. STATE OF MAHARASHTRA
|
July 12, 2006 |
|
JAISUKHLAL N BHUTA Vs. MAHAASHTRA STATE ELECTRICITY BOARD
|
April 21, 2006 |
|
JALINDER BHIMRAO SONAWANE Vs. STATE OF MAHARASHTRA
|
August 22, 2006 |
|
JAMOTIBAI SATYANARAYAN BAJAJ Vs. ABDUL RAZZAK USMAN
|
October 13, 2006 |
|
JANABAI RAMCHANDRA BARGE Vs. MAHADEO MANYABA BARGESINCE
|
July 19, 2006 |
|
JANARDHAN BAJIRAO SHINGARE Vs. STATE OF MAHARASHTRA
|
April 26, 2006 |
|
JANHIT MANCH Vs. UNION OF INDIA
|
July 20, 2006 |
|
JANHIT MANCH Vs. STATE OF MAHARASHTRA
|
November 20, 2006 |
|
JANI HARISCHANDRA NAIK KHANDEPARKAR Vs. RAJARAM ANANT AMONKAR
|
June 28, 2006 |
|
JANKILAL DAULATRAO KASLIWAL Vs. SANDEEP PANDHARINATH
|
December 13, 2006 |
|
JANU ALIAS BILLA MALAPPA PAWAR Vs. STATE OF MAHARASHTRA
|
June 22, 2006 |
|
JASHAN TEXTILE MILLS P. LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
February 28, 2006 |
|
JASJIT SINGH Vs. FOREIGN EXCHANGE REGULATION APPELLATE BOARD
|
July 31, 2006 |
|
JAVED ALIAS JAVA AHMED MOHAMMED AKBAR BHATT Vs. STATE OF MAHARASHTRA
|
December 11, 2006 |
|
JAWAHAR P KANUNGO Vs. UNION OF INDIA
|
March 8, 2006 |
|
JAYANT KALYANJI GHELANI Vs. ILAC LTD
|
August 3, 2006 |
|
JAYANT L SHAH Vs. NARANJI LALJI KHONA
|
May 2, 2006 |
|
JAYANT VASANTRAO DHOLE Vs. ADDITIONAL COMMISSIONER AMRAVATI
|
September 8, 2006 |
|
JAYANTILAL INVESTMENTS Vs. EXECUTIVE ENGINEER, BUILDING PROORAL (WS)
|
March 16, 2006 |
|
JAYANTILAL VELLABHDAS ARYA ALIAS PATEL Vs. STATE OF MAHARASHTRA
|
August 21, 2006 |
|
JAYASHREE L KATARE Vs. STATE OF MAHARASHTRA
|
February 28, 2006 |
|
JAYASHRI MANOHAR KALE Vs. STATE OF MAHARASHTRA
|
February 10, 2006 |
|
JAYASING DHONDIRAM RAJPUT Vs. STATE OF THE MAHARASHTRA
|
April 4, 2006 |
|
JAYED A BHAT Vs. UNION OF INDIA
|
November 9, 2006 |
|
JAYU BABU VELIP Vs. BARNABE ANTONO FLORIAN
|
December 8, 2006 |
|
JAYWANT SHANKAR KENJALE Vs. VASANT NARAYAN JADHAV
|
August 4, 2006 |
|
JEETSINGH S/O ADKUSINGH BAIS Vs. STATE OF MAHARASHTRA
|
July 7, 2006 |
|
Jhaveri Industries Vs. Majethia Masala
|
July 25, 2006 |
|
JIJABAI BABAN HARNAIK Vs. SANTOSH GOVIND TARI
|
September 8, 2006 |
|
JITENDRA BRAHMDUTT SINGH THAKUR Vs. STATE OF MAHARASHTRA
|
March 21, 2006 |
|
JITENDRA CHANDRAKANT MEHTA Vs. SHAMROCK IMPEX PVT LTD
|
May 3, 2006 |
|
JITENDRA GHANSHYAM DUBE Vs. NARIMAN S NAGPURWALA
|
September 18, 2006 |
|
JITENDRA JAGMOHAN DODIA Vs. STATE OF MAHARASHTRA
|
September 20, 2006 |
|
JIVAN SEHA ALIAS JAISINGH SOLANKI Vs. STATE OF MAHARASHTRA
|
July 21, 2006 |
|
JIWAN SHESHRAO SARATE Vs. STATE OF MAHARASHTRA
|
September 25, 2006 |
|
JOAO FILIPE DO REGO Vs. DY COLLECTOR
|
June 5, 2006 |
|
JOAQUIM JOAO FERNANDES Vs. NAZARIO PINTO
|
February 16, 2006 |
|
JOHN VERGESE Vs. GRACY VERGESE
|
August 2, 2006 |
|
JONY ALIAS ABDUL RAHIM ABDUL KHALIK SHAIKH Vs. STATE OF MAHARASHTRA
|
November 13, 2006 |
|
JOSE ASSUNCAO AFONSO Vs. DEPUTY COLLECTOR
|
August 22, 2006 |
|
JOSE CARLOS DA VIEGA GRACIAS Vs. STATE OF GOA THROUGH THE CHIEF SECRETARY
|
June 20, 2006 |
|
JOSE LUIS COELHO VELHO Vs. LAND ACQUISITION OFFICER
|
November 6, 2006 |
|
JOSEPH BAIN D SOUZA Vs. STATE OF MAHARASHTRA
|
December 11, 2006 |
|
JOSEPH GEORGE GOMES ALIAS J G GOMES Vs. YUCCA GOMES
|
November 9, 2006 |
|
JOY NIBARAN BISHAWAS ALIAS JAYANT SARKAR Vs. STATE OF MAHARASHTRA
|
January 27, 2006 |
|
JUGALKISHORE JIWANDAS ARORA Vs. SUNIL VINAYAKRAO KOKAJE
|
August 18, 2006 |
|
JULIO FERNANDES Vs. ADMINISTRATIVE TRIBUNAL OF GOA
|
January 13, 2006 |
|
JUPITER DENIZCILIK TASIMACILIK MUMESSILLIK SAN VE TICARET LIMITED Vs. M V LIMA
|
November 8, 2006 |
|
JYOTI LAXMAN KONKAR Vs. COMMISSIONER OF INCOME TAX
|
July 10, 2006 |
|
K L MANSUKHANI Vs. SURENDRA KUMAR
|
July 20, 2006 |
|
K R SURENDRAN Vs. P V SUBRAMANIAM
|
January 30, 2006 |
|
KACHRULAL BABULAL BHUREWAL Vs. SHRIRAM GOPALRAO JOSHI
|
September 26, 2006 |
|
KAGAZ PACKAGING Vs. UNION OF INDIA
|
March 24, 2006 |
|
KAHINATH J PAI Vs. PRADIP BABUSO VAST
|
November 10, 2006 |
|
KAILASH RAMRAO NALAWADE Vs. STATE OF MAHARASHTRA
|
July 20, 2006 |
|
KALIDAS MORTU GAD Vs. ASHOK MORTU GAD
|
September 6, 2006 |
|
KALPITA BUILDERS PVT LTD Vs. PRAVINCHANDRA JINABHAI PATEL
|
July 12, 2006 |
|
KALURAM NIVRUTTI TAMBE Vs. STATE OF MAHARASHTRA
|
November 10, 2006 |
|
KALYAN CITIZENS EDUCATION SOCIETY Vs. PUSHPAVATI SHRIKRISHNA WAKODA
|
November 7, 2006 |
|
KALYAN DOMBIVALI MUNICIPAL CORPORATION Vs. TUKARAM MUTTAPPA PAI
|
April 5, 2006 |
|
KALYAN SINGH Vs. VECARE DYERS AND CLEANERS PVT. LTD
|
December 11, 2006 |
|
KAMAKSHIDEVI MATSYAPALAN SAHAKARI SANSTHA Vs. STATE OF MAHARASHTRA
|
June 29, 2006 |
|
KAMAL BABULAL BAGAN Vs. VIJAYA KAMAL BAGAN
|
September 20, 2006 |
|
KAMAL MANSUKHANI Vs. STATE OF MAHARASHTRA
|
October 4, 2006 |
|
KAMALA SHIVCHARAN KHAIRKAR Vs. CHANDRABHAGABAI
|
February 2, 2006 |
|
KAMALABAI LAXMAN JADHAV Vs. STATE OF MAHARASHTRA
|
August 31, 2006 |
|
KAMALDEEP SINGH SOKHI Vs. VYSYA BANK LEASING LTD
|
January 30, 2006 |
|
KAMALNAYAN NANUMAL JAIN Vs. MUNICIPAL COUNCIL AMALNER
|
July 4, 2006 |
|
KAMLABAI NARASAIYYA SHRIMAL Vs. GANPAT VITHALRAO GAVARE
|
November 15, 2006 |
|
KAMLESH DHIRAJLAL GANDHI Vs. STATE OF MAHARASHTRA
|
December 7, 2006 |
|
KAMLESH KANTILAL PALAN Vs. STATE OF MAHARASHTRA
|
October 7, 2006 |
|
KANHOBA VISHNU RAUL Vs. STATE OF GOA
|
January 30, 2006 |
|
KANJI KALYANJI AND CO Vs. STATE OF MAHARASHTRA
|
October 5, 2006 |
|
KANTA BAI Vs. AHMED KHAN
|
March 6, 2006 |
|
KANTABAI Vs. AHMED KHAN CHAND KHAN
|
March 3, 2006 |
|
KANTABAI Vs. AHMED KHAN CHAND KHAN
|
February 27, 2006 |
|
KANTILAL SOMABHAI KOTHARI Vs. UDAYVARE RAGHAVENDRA ACHARYA
|
September 26, 2006 |
|
KAPILA DAIRY PRIVATE LTD Vs. RAJENDRA BALASAHEB KULKARNI
|
November 28, 2006 |
|
KARAMCHAND THAPAR AND BROS LTD Vs. LIFE INSURANC CORPORATION OF INDIA
|
March 29, 2006 |
|
KARANTIKARI SURAKSHA RAKSHAK SANGHATANA Vs. STATE OF MAHARASHTRA
|
October 10, 2006 |
|
KARISHMA KAMLESH NAIK Vs. GOVERNMENT OF GOA
|
March 6, 2006 |
|
KARIYA BUILDERS Vs. EMPLOYAEES STATE INSURANCE CORPORATION
|
August 21, 2006 |
|
KASAI DODAMARG SHIKSHAN PRASARAK MANDAL Vs. STAT OF MAHARASHTRA
|
February 14, 2006 |
|
KASHINATH DEGADULAL OIL MILL Vs. STATE OF MAHARASHTRA
|
September 8, 2006 |
|
KASHINATH SHARWAN SAHARE Vs. STATE OF MAHARASHTRA
|
November 17, 2006 |
|
KASHIRAM RAVAJI MENE Vs. STATE OF MAHARASHTRA
|
November 20, 2006 |
|
KASTURI VASSUDEV PAI Vs. ADMINISTRATIVE TRIBUNAL OF GOA
|
December 7, 2006 |
|
KASTURIBAI DADARAO WANKHADE Vs. SESHRAO PANDHARI ZAMRE
|
July 17, 2006 |
|
KAUSALYA SAMPAT Vs. MUMBAI MUNICIPAL CORPORATION
|
January 27, 2006 |
|
KAUSARBI KASIM MULLA Vs. STATE OF MAHARASHTRA
|
August 30, 2006 |
|
KAUSHALYABAI BIHARILAL PATERIYA Vs. HIRALAL BHAGWANDAS GUPTA
|
December 18, 2006 |
|
KAUTIK RAGHO MARATHE Vs. JAVERCHAND SURTINGAJI
|
August 7, 2006 |
|
KAVITA RAJESH NAIK Vs. RAJESH WAMANRAO NAIK
|
June 23, 2006 |
|
KAY IRON WORKS PVT LTD Vs. UNION OF INDIA
|
August 24, 2006 |
|
KAY KAY EMBROIDERIES PVT LTD Vs. CLOTH MARKET AND SHOP BOARD MUMBAI
|
March 3, 2006 |
|
KAY KAY EMBROIDERIES PVT LTD Vs. CLOTH MARKETS AND SHOPS BOARD
|
August 30, 2006 |
|
KEDARNATH S O BADRINARAYAN SARAF Vs. MINISTER FOR HEALTH MEDICAL EDUCATION AND DEPARTMENT MANTRALAYA
|
January 20, 2006 |
|
KELKAR TRADING CORPORATION Vs. COMMISSIONER OF CENTRAL EXCISE MUMBAI
|
April 7, 2006 |
|
KERU GOVINDA JONDHALE Vs. MOHAMAD MOHIDDIN PATEL
|
June 21, 2006 |
|
KESHAO PANDURANG DANGE Vs. STATE OF MAHARASHTRA
|
October 16, 2006 |
|
KESHAV NARAYAN BHARTI Vs. STATE OF MAHARASHTRA
|
November 14, 2006 |
|
KESHAV SINAI KUNDE Vs. ANTONIO WILTON CAMARA
|
June 28, 2006 |
|
Ketan Parekh Vs. Oriental Bank of Commerce
|
January 17, 2006 |
|
KEVIN GEORGE VAZ Vs. COTTON TEXTILES EXPORTS PROMOTION COUNCIL
|
July 3, 2006 |
|
KEWALCHAND NEMCHAND MEHTA Vs. MANI FRAMJI MODY
|
September 26, 2006 |
|
KHAMGAON URBAN CO OP BANK LTD Vs. KARUNASHANKAR RAMKISHORE TIWARI
|
December 1, 2006 |
|
KHANGARAM ALIAS RAMESH PRABHUJI PUJARI Vs. STATE OF MAHARASHTRA
|
July 21, 2006 |
|
KHATUBI MOHAMMAD SAYEED Vs. AMINABAI MOHAMMAD SABIR
|
June 28, 2006 |
|
KIRAN TULSHIRAM INGALE Vs. ANUPAMA P GAIKWAD
|
July 25, 2006 |
|
KIRITKUMAR B VASAVE Vs. SHIKSHAK SANCHALIT SHIKSHAN
SANSTHA; HEAD MASTER; EDUCATION OFFICER (SECONDARY)
ZILLA PARISHAD; BALABHAU JANARDAN SHINDE; PRESIDING OFFICER
|
November 30, 2006 |
|
KIRTI M KOTHARI Vs. UNION OF INDIA AND COLLECTOR OF CUSTOMS
|
June 20, 2006 |
|
KIRTI M KOTHARI Vs. UNION OF INDIA
|
July 20, 2006 |
|
KISAN ALIAS KANHYALAL Vs. STATE OF MAHARASHTRA
|
November 14, 2006 |
|
KISAN ALIAS PILAJI GANGARAM KHATALE Vs. STATE OF MAHARASHTRA
|
August 8, 2006 |
|
KISAN RAMA WAGHMARE ALIAS KATKARI Vs. STATE OF MAHARASHTRA
|
August 31, 2006 |
|
KISHANSINGH S/O GOPALSINGH THAKUR Vs. STATE OF MAHARASHTRA
|
July 27, 2006 |
|
KISHOR BHALCHANDRA GHAG Vs. STATE OF MAHARASHTRA
|
December 22, 2006 |
|
KISHOR NARAYAN VARTAK Vs. SANGLI ZILLA KAMGAR CO-OP BANK LTD
|
December 11, 2006 |
|
KISHOR SINDE Vs. STATE OF MAHARASHTRA
|
March 13, 2006 |
|
KISHORE BHAU SHINDE Vs. STATE OF MAHARASHTRA
|
April 3, 2006 |
|
KISHORI SHIVRAM PARAB Vs. TEHSILDAR VENGURLA
|
January 17, 2006 |
|
KOLHAPUR DISTRICT NAGARI BANK Vs. VIJAY SHANKAR CHAVAN
|
December 19, 2006 |
|
KOMALSINGH SONUSINGH PARDESHI Vs. STATE OF MAHARASHTRA
|
August 24, 2006 |
|
KRISHANLATA SURESHCHANDRA SHARMA Vs. ANIL KUMAR SHANKARRAO DHANWATE
|
August 2, 2006 |
|
KRISHANMOHAN ANANDA SAINDANE Vs. ANILKUMAR BHERUMAL MAWANI
|
April 17, 2006 |
|
KRISHNA B MAYENKAR Vs. KAMAKSHI AQUATICS PVT LTD
|
July 28, 2006 |
|
KRISHNA CHANGO VAVARE Vs. STATE OF MAHARASHTRA
|
August 24, 2006 |
|
Krishna Mishra Vs. Union of India
|
January 13, 2006 |
|
KRISHNA SHETYE Vs. JUSTIN ACACIO D SOUZA
|
March 24, 2006 |
|
KRISHNA VISHNU DESHMUKH Vs. REVENUE MINISTER STATE OF MAHARASHTRA
|
August 21, 2006 |
|
KRISHNABHAI MAHABIRPRASAD MANTRI Vs. CHANDRAREKHA MANTRI
|
August 17, 2006 |
|
KRISHNAKANT SAKHARAM GHAG Vs. UNION OF INDIA
|
March 3, 2006 |
|
KRISHNANATH A PRABHU DESSAI Vs. STATE OF GOA
|
November 29, 2006 |
|
KU NASIM BANOU D/O MAHMOOD-KHAN PATEL Vs. EDUCATION OFFICER
|
January 27, 2006 |
|
KULDEEP PENDEKAR Vs. AJIT PANDURANG GOGATE
|
February 3, 2006 |
|
KUNDLIK BANDUJI BHOSALE Vs. RAMNATH LIMBAJI BHOSALE
|
July 14, 2006 |
|
KURESH TAHERBHAI RAJKOTWALA Vs. UNION OF INDIA
|
December 1, 2006 |
|
LA JOY HOTELS PRIVATE LIMITED Vs. TRUDY TRINIDADE
|
December 8, 2006 |
|
LABOUR ENFORCEMENT OFFICER Vs. T N JHA
|
October 17, 2006 |
|
LACHHIRAM CHUDIWALA Vs. BANK OF RAJASTHAN LIMITED
|
September 29, 2006 |
|
LAHANAPPA NAMAJI GHORPAE Vs. STATE OF MAHARASHTRA
|
June 16, 2006 |
|
LAHU SUKA PANPATIL Vs. LEELABAI DHURU SHIRSATH
|
July 31, 2006 |
|
LAKHANLAL S O BRIJLAL PUROHIT Vs. MARWADI SAMSHAN HANUAMN MANDIR AKOT
|
February 8, 2006 |
|
LAKHPATRAJ SAMPATRAJ JAIN Vs. STATE OF MAHARASHTRA
|
December 6, 2006 |
|
LAKHVINDER KAUR GURAI Vs. GARISON CHILDREN EDUCATION SOCIETY
|
June 23, 2006 |
|
LALCHAND DHANRAJ KOTHARI Vs. ASST COLLR OF CUS , MARINE & PREV WING
|
July 17, 2006 |
|
LALITA BAI ISHWARPRASAD CHOPRA Vs. PUNDLIK DATARAM RANGARI
|
October 9, 2006 |
|
LALITABAI Vs. PUNDLIK DAYARAM RANGARI
|
November 9, 2006 |
|
LALJI RAMRAKSHA MISHRA Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY
|
April 25, 2006 |
|
LAND ACQUISITION OFFICER DY COLLECTOR COLLECTORATE OFFICE Vs. NARCINVA S V SINAI VELINGKAR
|
August 18, 2006 |
|
LATHA UCHIL Vs. CHAIRMAN RAGHAVENDRA SWAMY EDUCATION TRUST
|
September 29, 2006 |
|
LAVCHANDRA VENCTEXA ALVE Vs. DAMODAR DIGAMBAR ALVE
|
June 7, 2006 |
|
LAWALESH ALIAS LOKESH ALIAS LAWAKUSH HEMRAJ BANODE Vs. STATE OF MAHARASHTRA
|
April 3, 2006 |
|
LAWRENCE JOHN LOBO Vs. STATE OF MAHARASHTRA
|
November 18, 2006 |
|
LAWRENCE JOHN LOBO Vs. STATE OF MAHARASHTRA
|
November 16, 2006 |
|
LAWRENCE JOHN LOBO Vs. STATE OF MAHARASHTRA
|
December 18, 2006 |
|
LAXIKANT ANANT GOBRE AND OTHERS Vs. D.B. BANDODKAR AND SONS LTD.
|
October 3, 2006 |
|
LAXIMAN GAUNS Vs. DEEPU P KUNCOLIENKAR
|
November 17, 2006 |
|
LAXMAN ALIAS BALA GOVEKAR Vs. JANARDHAN S KALANGUTKAR
|
September 8, 2006 |
|
LAXMAN ALIAS BHAIYYA PANDURANG EDKE Vs. VISHWANATH KASIBA CHEMTE
|
October 11, 2006 |
|
LAXMAN BABURAO PADWAL Vs. STATE OF MAHARASHTRA
|
August 16, 2006 |
|
LAXMAN HARI TAMBE Vs. DATTU SONU PAWAR
|
July 12, 2006 |
|
LAXMAN KHANDERAO EKHANDE Vs. STATE OF MAHARASHTRA
|
November 20, 2006 |
|
LAXMAN NARAYAN JADHAV Vs. STATE OF MAHARASHTRA
|
January 20, 2006 |
|
LAXMAN S O KASHIRAM PAWAR Vs. STATE OF MAHARASHTRA
|
January 12, 2006 |
|
LAXMI ANANT PEDNEKAR Vs. GOVERNMENT OF GOA
|
February 10, 2006 |
|
LAXMI HARISH SHARMA Vs. MUNICIPAL CORPORATION OF BOMBAY
|
August 30, 2006 |
|
LAXMI JAIRAM DHOND Vs. SUSHILA D AMONKAR
|
October 4, 2006 |
|
LAXMI T KHORJUVEKAR Vs. CORPORATION OF THE CITY OF PANAJI
|
November 21, 2006 |
|
LAXMI TRAVELS NAGPUR Vs. G E COUNTRY WIDE CONSUMER
|
July 5, 2006 |
|
LAXMI TRAVELS, NAGPUR Vs. G. E. COUNTRYWIDE CONSUMER
|
June 5, 2006 |
|
LAXMIBAI W/O LATE VAMAN DATAR Vs. STATE OF MAHARASHTRA
|
September 18, 2006 |
|
LAXMIKANT D NAIK KARMALI Vs. SANTOSH V NAIK
|
July 21, 2006 |
|
LAYA BINAYKUMAR PANDEY Vs. MEDICAL COUNCIL OF INDIA
|
June 23, 2006 |
|
LEELA NAGESH MANDKE Vs. STATE OF MAHARASHTRA
|
June 13, 2006 |
|
LEENA JOHN FERNANDIS Vs. JOHN GEBRAL FERNANDIS
|
January 13, 2006 |
|
LEKHCHAND S/O UDHAV MESHRAM Vs. ASHA W/O LEKHCHAND MESHRAM
|
November 13, 2006 |
|
LEONARD E LOBO Vs. STATE OF GOA
|
November 8, 2006 |
|
LIFE INSURANCE CORPORATION OF INDIA Vs. ROSHAN K IRANI
|
March 18, 2006 |
|
LILACHAND NAVALMAL SHAH Vs. DISTRICT COLLECTOR SANGLI
|
November 15, 2006 |
|
LILADHAR HEMRAJ AGRAWAL Vs. PRINCIPAL CIVIL JUDGE DISTRICT JUDGE BHANDARA
|
February 14, 2006 |
|
LINA CASSIANA CORREIA DES MARTYRES Vs. CONDORCET NOLASCO CORREIA AND ORS.
|
January 12, 2006 |
|
LIONEL EDWARD AND INDIA STEAMSHIP EMPLOYEES UNION Vs. INDIA STEAMSHIP CO LTD
|
August 28, 2006 |
|
LIVIA FERRAO Vs. DY DIRECTOR OF PANCHAYAT
|
December 7, 2006 |
|
LIZARDA GONSALVES Vs. BALTASAR GONSALVES
|
August 7, 2006 |
|
LIZETTE BARBOSA Vs. HUDERT BRAGANZA
|
November 15, 2006 |
|
LLOYDS REGISTER OF SHIPPING INDIAN OFFICESTAFF PROVIDENT FUND Vs. SARAV INVESTMENT AND FINANCIAL CONSULTANTS PVT LTD
|
July 12, 2006 |
|
LOKMANYA NAGAR PRIYADARSHINI CO OPERATIVE HOUSING SOCIETY LTD Vs. STATE OF MAHARASHTRA
|
November 24, 2006 |
|
LOKMAT NEWSPAPERS PVT LTD Vs. ADDITIONAL LABOUR COMMISSIONER
|
December 21, 2006 |
|
LOTUS INVESTMENTS LTD Vs. G.Y. WAGH
|
November 14, 2006 |
|
LT. PROFESSOR RAJU S/O SHAMRAO KHOLE Vs. STATE OF MAHARASHTRA THROUGH HOME SECRETARY, HOME DEPARTMENT (SPECIAL)
|
November 9, 2006 |
|
LUCIA CEZARIA PEREIRA Vs. PAULO DOMINGOS MESQUITA
|
November 8, 2006 |
|
LUIZA FERNANDES Vs. STATE OF GOA
|
September 8, 2006 |
|
LUPIN LABORATORIES LTD Vs. COMMISSIONER OF CENTRAL EXCISE, MUMBAI
|
March 14, 2006 |
|
LYLA DARIUS JEHANGIR Vs. BAKHTAWAR LENTIN
|
December 13, 2006 |
|
M J EXPORTS PVT LTD Vs. UNION OF INDIA
|
March 28, 2006 |
|
M J EXPORTS PVT LTD Vs. UNION OF INDIA
|
March 8, 2006 |
|
M R MANOJ Vs. UNION OF INDIA
|
December 14, 2006 |
|
M V HENRY INTELLIGENCE OFFICER Vs. RAVI PRAKASH GOEL
|
January 30, 2006 |
|
M/S MERCANTILE FINANCE HOUSE Vs. M/S MAC ENTERPRISES
|
March 24, 2006 |
|
M/S. A. F. FERGUSON & COMPANY Vs. STATE OF MAHARASHTRA
|
May 5, 2006 |
|
MACKINON MACKENZIE LTD Vs. G S BAJ
|
May 5, 2006 |
|
MADAN BABANRAO ZADE Vs. MINISTER OF STATE
|
July 18, 2006 |
|
MADAN BALU MORE Vs. STATE OF MAHARASHTRA
|
January 24, 2006 |
|
MADAN MADHAV GAGAWALE Vs. STATE OF GOVERNMENT OF MAHARASHTRA
|
April 24, 2006 |
|
MADANKUMAR BABULAL SANGHVI Vs. UNION OF INDIA
|
October 3, 2006 |
|
MADANSINGH KAMALSINGH RAJPUT Vs. STATE OF MAHARASHTRA
|
September 27, 2006 |
|
MADHAVNAGAR COTTON MILLS Vs. PROTOTYPE ENGINEERING CO
|
April 21, 2006 |
|
MADHAVSINGH TULSIDAS Vs. BHAKTIBEN NARANDAS PALEJA
|
June 19, 2006 |
|
MADHUKAR BHAUSAHEB MHASKE Vs. STATE OF MAHARASHTRA
|
April 18, 2006 |
|
MADHUKAR BIJARAMJI SAWARKAR Vs. DIRECTOR OF EDUCATION MAHARASHTRA STAFF PUNE
|
June 22, 2006 |
|
MADHUKAR GAURISHANKAR SWAMI Vs. STATE OF MAHARASHTRA
|
December 22, 2006 |
|
MADHUKAR GOPALRAO NAPHADE Vs. GWALDAS NATHMALILADDHA
|
August 22, 2006 |
|
MADHUKAR KAUTIK BAVISKAR Vs. STATE OF MAHARASHTRA
|
March 21, 2006 |
|
MADHUKAR S/O SADASHIV RATNAPARKHI Vs. STATE OF MAHARASHTRA
|
July 4, 2006 |
|
MADHUKAR SHANKAR PARSEKAR Vs. STATE OF MAHARASHTRA
|
October 5, 2006 |
|
MADHUKAR TAYAPPA HAZARE Vs. STATE OF MAHARASHTRA
|
September 29, 2006 |
|
MADHUKAR TIKARAM KULTHE Vs. STATE OF MAHARASHTRA
|
October 4, 2006 |
|
MADHUKAR V DESSAI Vs. SHAIKH ABDUL RIYAZ
|
November 16, 2006 |
|
Madhukar Venkatesh Ullal of Mumbai Indian Inhabitant Vs. Anita Hermy DSouza
|
January 23, 2006 |
|
MADHUKAR VENKATESH ULLAL OF MUMBAI INDIAN INHABITANT Vs. SAYED MUSTAFA HUSSAINI
|
January 23, 2006 |
|
MADHURI PRABHAKAR PATOLE Vs. ARUNA SATISHCHANDRA GAIKWAD
|
April 7, 2006 |
|
MADHURI PRAKASH KULKARNI Vs. STATE OF MAHARASHTRA
|
March 6, 2006 |
|
MADHUVIHAR CO OP HSG SOCL Vs. JAYANTILAL INVESTMANTS
|
March 16, 2006 |
|
MADHYA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. INDUSTRIAL COURT NAGPUR
|
December 8, 2006 |
|
MAGANLAL DALICHAND SATOKCHAND Vs. NARPATRAJ BESARAL MEHTA
|
May 5, 2006 |
|
MAHA PRAGYA VIDYA NIDHI FOUNDATION Vs. STATE OF MAHARASHTRA
|
March 21, 2006 |
|
MAHABALESHWAR FADTE Vs. BABURAO TUKARAM MANGALE
|
September 7, 2006 |
|
MAHABALESHWAR MADHOTPADAK SAHAKARI SOCIETY LTD Vs. HIRA V DHEBE
|
April 21, 2006 |
|
MAHADEO DHONDIBA KAMBLE Vs. STATE OF MAHARASHTRA
|
August 10, 2006 |
|
MAHADEO ISHWARA NANGARE Vs. RANJIT VISHWASRAO INGALE
|
June 20, 2006 |
|
MAHADEO PANDURANG PHADTARE Vs. STATE OF MAHARASHTRA
|
August 18, 2006 |
|
MAHALAXMI CO OPERATIVE HOUSING SOCIETY LIMITED Vs. DILIP SINGH PAROCHA
|
November 17, 2006 |
|
MAHARASHTRA ADIVASI THAKUR JAMAT SEVA MANDAL Vs. STATE OF MAHARASHTRA
|
April 20, 2006 |
|
MAHARASHTRA ENGINEERING PLASTIC AND GENERAL KAMGAR UNION Vs. CHAMUNDI PETROLEUM
|
June 12, 2006 |
|
MAHARASHTRA GENERAL KAMGAR MAHASANGH Vs. MISTRY PRABHUDAS MANAJI ENGINEERING PVT LTD
|
July 18, 2006 |
|
MAHARASHTRA INDUSTRIAL DEVELOPMENT CORPORATION Vs. FAKIRA PUNJA MONGARE
|
September 14, 2006 |
|
MAHARASHTRA INDUSTRIAL DEVLOPMENT Vs. MEMBER INDUSTRIAL COURT CIVIL LINES NAGPUR
|
February 17, 2006 |
|
MAHARASHTRA RAJYA MATHADI TRANSPORT AND GENERAL KAMGAR UNION Vs. GROCERY MARKETS AND SHOPS LABOUR BOARD
|
August 30, 2006 |
|
MAHARASHTRA RAJYA SHIKSHAN SANSTHA MAHAMANDAL Vs. STATE OFMAHARASHTRA
|
July 7, 2006 |
|
MAHARASHTRA RAJYA SURAKSHA RAKSHAK AND GENERAL KAMGAR UNION Vs. SECURITY GUARD BOARD
|
November 16, 2006 |
|
MAHARASHTRA SHIKSHAN SANSTHA Vs. PRESIDING OFFICER
|
October 13, 2006 |
|
MAHARASHTRA SMALL SCALE INDUSTRIES DEVELOPMENT CORPORATION LTD Vs. M SURDA CORPORATION
|
April 4, 2006 |
|
MAHARASHTRA STATE CHEMISTS AND DRUGGISTS ASSOCIATION Vs. STATE OF MAHARASHTRA
|
July 14, 2006 |
|
MAHARASHTRA STATE ELECTRICITY BOARD Vs. STATE OF MAHARASHTRA
|
May 4, 2006 |
|
MAHARASHTRA STATE ELECTRICITY BOARD Vs. SUREKA INDUSTRIES
|
September 6, 2006 |
|
MAHARASHTRA STATE ELECTRICITY BOARD Vs. RAJESH PRALHAD KHOBRAGADE
|
September 11, 2006 |
|
MAHARASHTRA STATE ELECTRICITY BOARD Vs. NIRANJAN ALLOYS STEELS PVT LTD
|
December 22, 2006 |
|
MAHARASHTRA STATE ROAD TRANSPORT CORPORATION Vs. VANDANA PRAKASH DALVI
|
September 19, 2006 |
|
MAHARASHTRA STATE ROAD TRANSPORT CORPORATION Vs. ASHOK L JAMBHULKAR
|
February 23, 2006 |
|
MAHARASHTRA STATE ROAD TRANSPORT CORPORATION Vs. GHANSHYAM WASUDEORAO TARARE
|
February 23, 2006 |
|
MAHARASHTRA STATE SECONDARY AND HIGHER SECONDARY EDUCATION BOARD Vs. KHUSBU VINOD SINGHANIA
|
November 13, 2006 |
|
MAHARASHTRA STATE WAREHOUSING CORPORATION Vs. GOODS TRANSPORT LABOUR BOARD FOR GREATER MUMBAI
|
September 22, 2006 |
|
MAHARASHTRA SURAKSHA RAKSHAK AGHADI Vs. STATE OF MAHARASHTRA
|
October 10, 2006 |
|
MAHARASHTRA WINE MERCHANTS ASSOCIATION Vs. STATE OF MAHARASHTRA
|
July 18, 2006 |
|
MAHAVIR TEA COMPANY Vs. ADDITIONAL COLLECTOR NAGPUR
|
February 1, 2006 |
|
MAHENDRA BUILDERS Vs. PARVEZ GHANSWALA
|
March 31, 2006 |
|
MAHENDRA DIGAMBAR DESHMUKH Vs. STATE OF MAHARASHTRA
|
September 27, 2006 |
|
MAHENDRA GOKUL RAJPUT Vs. STATE OF MAHARASHTRA
|
October 19, 2006 |
|
MAHENDRA J VORA Vs. ADITYA ENTERPRISES
|
December 8, 2006 |
|
MAHENDRA JAYANTILAL VORA Vs. ADITYA ENTERPRISES
|
February 3, 2006 |
|
MAHENDRA PRATAP BHAWANI SHANKAR CHOUDHARY Vs. SANJAY GOVINDDAS RATHI
|
April 20, 2006 |
|
MAHENDRA UTTAMRAO CHAVAN Vs. STATE OF MAHARASHTRA
|
November 28, 2006 |
|
MAHESH GAONKAR Vs. D H KENAUDEKAR
|
November 16, 2006 |
|
MAHESH NARAYAN SAHARE Vs. STATE OF MAHARASHTRA
|
November 21, 2006 |
|
MAHESH RATILAL SHAH Vs. UNION OF INDIA
|
March 1, 2006 |
|
MAHESH SHANTILAL CHORDIA Vs. STATE OF MAHARASHTRA
|
September 19, 2006 |
|
MAHESHCHAND BOOPSINGH Vs. OIL AND NATURAL GAS COMMISSION
|
June 26, 2006 |
|
MAHINDER SINGH BALWANT SINGH OBERAI Vs. STATE OF MAHARASHTRA
|
August 4, 2006 |
|
MAHINDRA AND MAHINDRA Vs. MANOJ SUKHDEO DESHPANDE
|
September 19, 2006 |
|
MAHINDRA AND MAHINDRA EMPLOYEES UNION Vs. COMMISSIONER OF LABOUR
|
December 7, 2006 |
|
MAHINDRA AND MAHINDRA LTD Vs. GENERAL EMPLOYEES UNION
|
July 26, 2006 |
|
MAHINDRA AND MAHINDRA LTD Vs. DWARKANATH BABAJI DALVI
|
February 27, 2006 |
|
MAIMUNABAI USMAN Vs. APPROPRIATE AUTHORITY
|
October 9, 2006 |
|
MAINABAI ANKALU BHAGAT Vs. STATE OF MAHARASHTRA
|
February 10, 2006 |
|
MAJID OOMERBHOY Vs. WORKMEN
|
December 22, 2006 |
|
MAKER TOWER H CO-OP HSG SOC LTD Vs. LEENA N PAREKH
|
April 21, 2006 |
|
MALABAI Vs. SUMANBAI
|
August 18, 2006 |
|
MALANBAI NANASAHEB TEMKAR Vs. STATE OF MAHARASHTRA
|
April 20, 2006 |
|
MALAYSIAN INTERNATIONAL TRADING CORPORATION SDN BHD Vs. MEGA SAFE DEPOSIT VAULTS PVT LTD
|
January 27, 2006 |
|
MALHARI NANA SATAV Vs. STATE OF MAHARASHTRA
|
April 26, 2006 |
|
MALHARI VISHNUPANT RAKHE Vs. STATE OF MAHARASHTRA
|
November 7, 2006 |
|
MALLIKA RAJU Vs. STATE OF MAHARASHTRA
|
November 29, 2006 |
|
MALLU ALIAS MALVA NIYAJ ALLI SIDDHIQUE Vs. STATE OF MAHARASHTRA
|
September 20, 2006 |
|
MAMTA W/O PAWANKUMAR MURARKA Vs. PAWANKUMAR S/O LAXMINARAYANJI MURARKA
|
July 26, 2006 |
|
MANDA ANANDA SALUNKHE Vs. YESHVANT SAHAKARI BANK LTD
|
September 21, 2006 |
|
MANDVI CO OPERATIVE BANK LTD Vs. ANANI V HEGADE
|
October 17, 2006 |
|
MANDY JANE COLLINS Vs. JAMES MICHAEL COLINS
|
March 3, 2006 |
|
MANGAL AKNATH PATIL Vs. STATE OF MAHARASHTRA
|
March 28, 2006 |
|
MANGAL PRAFULLA RANSING Vs. PRAFULLA JEMS RANSING
|
January 13, 2006 |
|
MANGALABAI BHASKAR WAGH Vs. STATE OF MAHARASHTRA
|
October 20, 2006 |
|
MANGALABAI YASHANNA SHEKAPURE Vs. STATE OF MAHARASHTRA
|
November 9, 2006 |
|
MANGALDAS K NAIK Vs. INSPECTOR OF SURVEY
|
December 6, 2006 |
|
MANGALDAS LAXMAN KUDAV Vs. STATE
|
November 20, 2006 |
|
MANGALDAS N VERMA CHARITABLE TRUST Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY
|
March 31, 2006 |
|
MANGANESE ORE INDIA LIMITED Vs. RAM BAHADUR THAKUR LIMITED
|
May 2, 2006 |
|
MANGESH ALIAS BALYA PRALHAD BITODE Vs. STATE OF MAHARASHTRA
|
September 18, 2006 |
|
MANGESH G SALODKAR Vs. MONSANTO CHEMICALS OF INDIA LTD
|
July 13, 2006 |
|
MANGESH RAMCHANDRA BHAURAV ANE Vs. STATE OF MAHARASHTRA
|
September 25, 2006 |
|
MANGUESH SAWANT, GANGARAM M SAWANT Vs. COLLECTOR OF SOUTH GOA, BARKELO M SAWANT
|
February 17, 2006 |
|
MANIK Vs. STATE OF MAHARASHTRA
|
July 7, 2006 |
|
MANIK DYANDEO GORE Vs. DAJIRAM VITHOBA GORE
|
September 27, 2006 |
|
MANISH LALJI DHAVADA Vs. STATE OF MAHARASHTRA
|
August 3, 2006 |
|
MANISHA NAIK Vs. DIRECTOR OF PRINTING PRESS AND STATIONERY
|
April 19, 2006 |
|
MANJIT SINGH Vs. MAHARASHTRA ASSEMBLY
|
July 4, 2006 |
|
MANJIT SINGH SETHI Vs. MAHARASHTRA ASSEMBLY
|
September 22, 2006 |
|
MANJIT SINGH SETHI Vs. STATE OF MAHARASHTRA
|
July 19, 2006 |
|
MANJULA RAMLAL BAROT Vs. ISWARLAL P BAROT
|
June 23, 2006 |
|
MANJULABAI TULSHIRAM SHENDE Vs. BAPURAO BHADUJI CHAUDHARY
|
September 11, 2006 |
|
MANMAD ST XEVIERS SOCIETY MANMAD Vs. STATE OF MAHARASHTRA
|
March 30, 2006 |
|
MANNATH AUGUSTIN ABRAHAM Vs. JESSY M ABRAHAM
|
January 13, 2006 |
|
MANOHAR ALIAS BANDU JAGATRAO SONWANE Vs. STATE OF MAHARASHTRA
|
October 9, 2006 |
|
MANOHAR CHANGDEORAO SOCIETY DHANDE Vs. JEEVAN VIKAS EDUCATION SOCIETY SIRASPETH NAGPUR
|
February 3, 2006 |
|
MANOHAR DHAKU CHAVAN Vs. PREMIER LIMITED
|
May 2, 2006 |
|
MANOHAR DHONDE Vs. STATE OF MAHARASHTRA
|
September 26, 2006 |
|
MANOHAR GAJANAN KOSHE Vs. SADASHIV MAHADEO PARDESHI
|
August 18, 2006 |
|
MANOHAR GANGARAM PATIL Vs. STATE OF MAHARASHTRA
|
July 4, 2006 |
|
MANOHAR ONKARAPPA MUDNAIK Vs. KUSUMKAR RAMBHAU BIDKAR
|
September 14, 2006 |
|
MANOJ ALIAS LAKHAN LAXMAN GAVAT Vs. STATE OF MAHARASHTRA
|
February 28, 2006 |
|
MANOJ BABASAHEB PATIL Vs. CONTROLLER OF EXAMINATION MAHARASHTRA UNIVERSITY OF HEALTH SCIENCES
|
April 25, 2006 |
|
MANOJ CHANDULAL DARU Vs. STATE OF MAHARASHTRA
|
March 2, 2006 |
|
MANOJ HANMANT FARNE Vs. STATE OF MAHARASHTRA
|
January 8, 2006 |
|
MANOJ LAKHULAL CHOURASIYA Vs. STATE OF MAHARASHTRA
|
September 5, 2006 |
|
MANUBHAI PARAGJI VASHI Vs. BAR COUNCIL OF MAHARASHTRA AND GOA
|
December 13, 2006 |
|
MANUEL DOMINGO FERNANDES Vs. RAMESH LAXMAN PANGAM
|
November 7, 2006 |
|
MANZOOR USMAN QURESHI Vs. RATAN GIRJAGI KHANDALE
|
September 13, 2006 |
|
MARAPPA ALIAS GURUSIDHA BHIMRAO PADAVALE Vs. STATE OF MAHARASHTRA
|
September 12, 2006 |
|
MARATHA SAHAYYAK MANDAL Vs. BRIHANMUMBAI MAHANAGARPALIKA & ANR
|
April 10, 2006 |
|
MARATHA SAMAJ SEVA MANDAL Vs. RAJANI RAJAN DIXIT
|
November 28, 2006 |
|
MARATHAWADA RADIO CMMUNICATION SYSTEMS Vs. D G M BSNL RATNAGIRI
|
March 6, 2006 |
|
MARATHWADA GRAMIN BANK Vs. MAHARASHTRA STATE COOPERATIVE BANK LTD
|
December 9, 2006 |
|
MARATHWADA GRAMIN BANK Vs. MAHARASHTRA STATE COOPERATIVE BANK LTD
|
December 19, 2006 |
|
MARC LALIGAND Vs. STATE OF GOA
|
September 28, 2006 |
|
MARCUS D SOUZA Vs. BAZILIA VERE DIANA ANA MARIA
|
August 31, 2006 |
|
MARIA EMILIA BARRETO MASCARENHAS Vs. SUSHMA RUZAR FERNANDES
|
January 13, 2006 |
|
MARIA LETA DAS DORES DE MENDONCA CLEMENTE Vs. SURESH VISHNUDAS BORKAR
|
June 16, 2006 |
|
MARIA LETICIA CANDIDA RODRIGUESE MARTINS Vs. SRI ELIAS INACIO CAETANO
|
July 27, 2006 |
|
MARIA MANUELA PIEDADEBERNADETE TEREZA QUITERIA MONIZ Vs. VASSANT SHET SHIRODKAR
|
June 22, 2006 |
|
MARIA MENEZES Vs. ERIC FERNANDES
|
November 24, 2006 |
|
MARIA SONIA ELVIRA Vs. NICOLAU LOURENCO SERVERINO PEREIRA S O LATE LUIS JOSE PEREIRA
|
February 10, 2006 |
|
MARIANA CARMELINA FERNANDES Vs. ANTONIO GOMES
|
January 20, 2006 |
|
MARIO COTTA PEREIRA Vs. GORAKSHWADI SHANTINAGAR GRAM VIKAS SAMITTEE
|
April 21, 2006 |
|
MAROTI SANSTHAN TIWSA Vs. GULAB HARIBHAU JIRAPURE
|
July 20, 2006 |
|
MAROTI VITTHAL BHATWALKAR Vs. MAHILA VIKAS MANDAL
|
October 20, 2006 |
|
MARUTI ANANDRAO DHEKANE Vs. STATE OF MAHARASHTRA
|
February 27, 2006 |
|
MARUTI BALU PATIL Vs. SULBHA PRABHAKAR PATIL
|
March 18, 2006 |
|
MARUTI BALWANT SALUNKHE Vs. STATE OF MAHARASHTRA
|
March 7, 2006 |
|
MARUTI FERTOCHEM LTD Vs. SHEETAL KRUSHI SEVA KENDRA WADWANI
|
December 13, 2006 |
|
MARUTI KISAN RAUT Vs. STATE OF MAHARASHTRA
|
July 31, 2006 |
|
MARUTI NARSINGRAO LADDE Vs. ASHOK LEYLAND LIMITED
|
June 28, 2006 |
|
MARUTI RAMAJI PATIL Vs. BABU DHONDI MOHITE
|
June 8, 2006 |
|
MARUTI S/O NARSINGRAO LADDE Vs. BALAKDAS S/O LAKHAN MESHRAM; PRESIDING OFFICER, LABOUR COURT, BHANDARA
|
June 28, 2006 |
|
MARUTI VITTHAL GOPALE Vs. STATE OF MAHARASHTRA
|
October 12, 2006 |
|
MASOOD MOHMMED HUSAIN Vs. GULAM RASUL MOHAMMEDALI SHAIKH
|
December 15, 2006 |
|
MAYASHANKAR R SINGH Vs. BRIHANIUMBAI MUNISIPAL CORPORATION
|
March 22, 2006 |
|
MEDITRONICS CORPORATION OF INDIA Vs. SALIMA A. RAIS
|
August 22, 2006 |
|
MEENA ANIL CHOUDHARY Vs. STATE OF MAHARASHTRA
|
July 21, 2006 |
|
MEENA RAJENDRA DEORE Vs. NARENDRA GAJANAN BANAIT
|
November 24, 2006 |
|
MEENAKSHI M GURAO Vs. KRISHNA S RAHATE
|
September 19, 2006 |
|
MEETA RAHUL MALIK Vs. AIR INDIA LIMITED
|
November 24, 2006 |
|
MEGAL MARKUS PEREIRA Vs. STATE OF MAHARASHTRA
|
March 20, 2006 |
|
MEHMOOD KAPADIA Vs. STATE OF MAHARASHTRA
|
February 15, 2006 |
|
MENINO FERNANDES Vs. GABRIEL FERNANDES
|
February 2, 2006 |
|
MERCANTILE FINANCE HOUSE PRIVATE LIMITED Vs. MAC ENTERPRISES
|
October 4, 2006 |
|
MESCO AIRLINES LTD Vs. ABHAY MAHESHWARI
|
July 11, 2006 |
|
METAL BOX INDIA LTD Vs. B R RANGARI ASST COMMISSIONER OF LABOUR
|
May 2, 2006 |
|
METRO AUTO CORPORATION Vs. INCOME-TAX OFFICER
|
July 24, 2006 |
|
MHAISARALI RAMZANALI KHAN Vs. D SIVANANDAN COMMISSIONER OF POLICE
|
March 23, 2006 |
|
MHH GENERAL KAMGAR UNION Vs. LLAC LIMITED
|
August 24, 2006 |
|
MICHEAL DIAS SAPECO Vs. VILLAGE PANCHAYAT ST CRUZ THROUGH ITS CHAIRMAN
|
October 18, 2006 |
|
MIHIR YADUNATH THATTE Vs. STATE OF MAHARASHTRA
|
November 21, 2006 |
|
MILAGRES SALES COUTINHO Vs. SHIVAJI P GAWANDE
|
November 29, 2006 |
|
MINA VAIDYA Vs. AGASON BUILDERS
|
November 8, 2006 |
|
MINAL EXPORTS Vs. UNION OF INDIA
|
August 16, 2006 |
|
MINERIA NACIONAL LIMITADA Vs. SOCIEDADE DE FOMENTO INDUSTRIAL PVT LTD
|
October 4, 2006 |
|
MINGUEL FERNANDES Vs. CHIEF SECRETARY STATE OF GOA
|
November 9, 2006 |
|
MIRABAI MARTANDRAO SANSARE Vs. STATE OF MAHARASHTRA
|
October 13, 2006 |
|
MIRZA ILYAS BAIG MIRZA SHARIF Vs. STATE OF MAHARASHTRA
|
February 14, 2006 |
|
MISHRIMAL JETHAMAL OSWAL INDIAN CITIZEN Vs. MUNICIPAL COUNCIL OF LONAVALA
|
August 10, 2006 |
|
MISHRIMAL JETHMAL OSWAL INDIAN CITIZEN Vs. MUNICIPAL COUNCIL OF LONAVALA
|
February 28, 2006 |
|
MISS MARIA ESLINDA DE SILVA Vs. CONCEICAO DIAS
|
November 29, 2006 |
|
MISS PATHAN TABASSUM BEGUM Vs. STATE OF MAHARASHTRA
|
September 26, 2006 |
|
MIYAKHAN BHUREKHAN Vs. STATE OF MAHARASHTRA
|
February 1, 2006 |
|
MOHAMAD IQBAL FAROOQ SHEIKH Vs. STATE OF MAHARASHTRA
|
September 5, 2006 |
|
MOHAMAD NAUSHAD Vs. ANTHONY CARVALHO
|
November 24, 2006 |
|
MOHAMAD NINOO Vs. UNION OF INDIA
|
March 1, 2006 |
|
MOHAMED IBRAHIM KHAN Vs. GAJANAN RAMA PARAB GAONKAR
|
March 10, 2006 |
|
MOHAMED NISAR RIAZ KHAN Vs. SATATE OF MAHARASHTRA
|
September 13, 2006 |
|
MOHAMMADI STEEL PVT LTD Vs. STATE OF MAHARASHTRA
|
March 10, 2006 |
|
MOHAMMADIYA EDUCATION SOCIETY Vs. STATE NOF MAHARASHTRA
|
July 28, 2006 |
|
MOHAMMED ABDUL HAI ALIAS FAROOQ PASHA Vs. SALEHA KHATOON ABDUL HAI
|
August 31, 2006 |
|
Mohammed Ali Hasan Siddiqui Vs. State of Maharashtra
|
January 17, 2006 |
|
MOHAMMED SANNAULLA GAUSSMUDDIN AMIR SAB Vs. STATE OF MAHARASHTRA
|
December 22, 2006 |
|
MOHAMOUND MEHRI ALLAHYARI Vs. UNION OF INDIA
|
March 1, 2006 |
|
MOHAN Vs. STATE OF MAHARASHTRA
|
June 22, 2006 |
|
MOHAN DATTATRAYA DALAL Vs. CHIEF OFFICER, MUNICIPAL COUNCIL AND ORS
|
August 17, 2006 |
|
MOHAN GABBARSINGH NEGGY Vs. STATE OF MAHARASHTRA
|
September 15, 2006 |
|
MOHAN GANESH KRISTAIYYA Vs. STATE OF MAHARASHTRA
|
October 3, 2006 |
|
MOHAN MALURAM AGRAWAL Vs. KALADEVI SAWARMAL AGRAWAL
|
October 12, 2006 |
|
MOHAN R MHATRE Vs. HERBERTSONS LTD & ANOTHER
|
July 28, 2006 |
|
MOHANRAJ RUPCHAND JAIN Vs. KEWALCHAND HASTIMAL JAIN
|
October 20, 2006 |
|
MOHANRAO ANANDRAO MUNDE Vs. STATE OF MAHARASHTRA
|
September 20, 2006 |
|
MOHD ABU KAZI Vs. ANANDRAO SAKHARAM JADHAV
|
November 8, 2006 |
|
MOHD AKRAM MOHD MAJIJ SHAIKH Vs. STATE OF MAHARASHTRA
|
September 19, 2006 |
|
MOHD ASHIQUE Vs. STATE OF MAHARASHTRA
|
April 20, 2006 |
|
MOHD GAUS MOHD MUKTAR Vs. STATE OF MAHARASHTRA
|
July 21, 2006 |
|
MOHD IQBAL ANSARI Vs. STATE ANTI CORRUPTION BRANCH
|
July 26, 2006 |
|
MOHD JAFAR Vs. FAIZAL KADARBHAI DOSANI
|
October 12, 2006 |
|
MOHD NABI AHAMED NABI KURESHI Vs. A N ROY
|
July 7, 2006 |
|
MOHD YUSUF MOHD ABDUL AZIZ Vs. STATE OF MAHARASHTRA
|
December 19, 2006 |
|
MOHOMMED SIDDIQUE MOHD IBRAHIM Vs. STATE OF MAHARASHTRA
|
September 27, 2006 |
|
MORARJEE GOKULDAS SPG AND WVG CO LTD Vs. CHANDRAKANT DHOPATE
|
June 6, 2006 |
|
MORESWAR BHALCHANDRA DESHPANDE Vs. GOVERNMENT OF INDIA
|
July 14, 2006 |
|
MORTULO RAMCHANDRA GAD Vs. JOHN PINTO
|
August 11, 2006 |
|
MOTILAL CHOUTHIPRASAD VARMA Vs. STATE OF MAHARASHTRA
|
August 28, 2006 |
|
MOTILAL MANSHI SHAH Vs. SURYAKANT K SHETH
|
February 20, 2006 |
|
MOTILAL SAKRU RATHOD Vs. STATE OF MAHARASHTRA
|
September 8, 2006 |
|
MOTIRAM GANGARAM JADHAV Vs. STATE OF MAHARASHTRA
|
August 31, 2006 |
|
MOUNT INDUSTRIAL ESTATE Vs. STATE OF MAHARASHTRA
|
December 20, 2006 |
|
MS. PRAGNA DESAI Vs. NATIONAL STOCK EXCHANGE OF INDIA LTD.
|
January 12, 2006 |
|
MUKESH LAXMAN DAS TALREJA Vs. INSPECTOR OF POLICE
|
April 20, 2006 |
|
MUKESH TIKAJI BORA Vs. UNION OF INDIA
|
June 6, 2006 |
|
MUKINDA RAMA KAMBLE Vs. STATE OF MAHARASHTRA
|
December 20, 2006 |
|
MUMBAI METROPOLITAN REGION DEVELOPMENT AUTHORITY Vs. ASSISTANT DIRECTOR OF INCOME TAX
|
October 9, 2006 |
|
MUMBAI PRADESH ARYA VIDYA SABHA Vs. ARUN SITARAM KUWAR
|
April 13, 2006 |
|
MUMBAI PUNE TAXI TOURIST SERVICE CENTRE Vs. PUNE TEXIMENS CONSUMER CO OPRATIVE SOCIETY LTD
|
March 28, 2006 |
|
MUMTAZ YUNUS MULANI Vs. STATE OF MAHARASHTRA
|
August 19, 2006 |
|
MUNICIPAL CORPORATION Vs. UNITED WESTERN CO OPERATIVE HOUSING SOCIETY LTD
|
March 8, 2006 |
|
MUNICIPAL CORPORATION OF BRIHANMUMBAI Vs. DALAMAL TOWER PREMISES CO OPERATIVE SOCIETY LIMITED
|
March 3, 2006 |
|
MUNICIPAL CORPORATION OF BRIHANMUMBAI A STATUTORY CORPORATION CONSTITUTED Vs. DALAMAL TOWER PREMISES CO OPERATIVE SOCIETY LIMITED
|
March 27, 2006 |
|
MUNICIPAL CORPORATION OF GR MUMBAI Vs. PRABHAWATI HARIKISHINDAS GEHANI
|
January 17, 2006 |
|
MUNICIPAL CORPORATION OF GR MUMBAI Vs. KUSUM VIRENDRA SHAH
|
October 12, 2006 |
|
MUNICIPAL CORPORATION OF GR MUMBAI Vs. BHIKANLAL NANAKCHAND SHARMA
|
November 24, 2006 |
|
MUNICIPAL CORPORATION OF GREATER BOMBAY Vs. KHANDERAO TUKARAM GOLE SINCE
|
August 19, 2006 |
|
MUNICIPAL CORPORATION OF THE CITY OF PUNE Vs. BHAGWAN GANESH SABNE
|
September 12, 2006 |
|
MUNICIPAL COUNCIL ACHALPUR Vs. SHRIRAM SAW MILL
|
November 6, 2006 |
|
MUNICIPAL COUNCIL PUSAD Vs. EDUCATION OFFICER
|
April 12, 2006 |
|
MUSTAFIKHAN MUMTAJKHAN PATHAN Vs. STATE OF MAHARASHTRA
|
February 22, 2006 |
|
N K HARCHANDANI Vs. STATE OF MAHARASHTRA
|
April 13, 2006 |
|
N K HARCHANDANI Vs. STATE OF MAHARASHTRA; NAGPUR MUNICIPAL CORPORATION
|
April 3, 2006 |
|
N P KARANDIKAR Vs. NANJI KHIMJI AND CO
|
June 5, 2006 |
|
N T DESHMUKH Vs. STATE OF MAHARASHTRA
|
February 2, 2006 |
|
N V SHAMSUNDERCIVIL JADGE Vs. SAVITABAI SAMBHIRMAL SINGHVI
|
July 28, 2006 |
|
N.N. VALECHHA Vs. I.G. PETROCHEMICALS LTD.
|
September 15, 2006 |
|
NAGESHWAR BASANTRAM DUBEY Vs. UNION OF INDIA
|
December 22, 2006 |
|
NAGNARAYAN SARYU SINGH Vs. A N ROY COMMISSIONER OF POLICE
|
May 5, 2006 |
|
NAGORAO Vs. MAHARASHTRA STATE ROAD TRANSPORT CORPORATION
|
November 7, 2006 |
|
NAGORAO KERBA BANDE Vs. STATE OF MAHARASHTRA
|
April 5, 2006 |
|
NAGORAO SHIVAJI CHAVAN Vs. STATE OF MAHARASHTRA
|
April 28, 2006 |
|
NAGPUR DISTILLERS Vs. STATE OF MAHARASHTRA
|
November 30, 2006 |
|
NAGREEKA FOILS LTD. Vs. COMMISSIONER OF C. EX. AND CUS.
|
March 31, 2006 |
|
NAIKNAWARE AND ASSOCIATES Vs. UNION OF INDIA
|
July 5, 2006 |
|
NAMDEO ALIAS RAM KRUSHNA KHOT Vs. STATE OF MAHARASHTRA
|
October 5, 2006 |
|
NAMDEO DATTURAO AMBHORE Vs. JAGANNATH BHIMRAO CHAPKE
|
March 28, 2006 |
|
NAMDEO DHARMAJI BAWANKULE Vs. STATE OF MAHARASHTRA
|
December 22, 2006 |
|
NAMDEO G SADIGALE Vs. SHARAD YESHWANT DHAMDHERE
|
May 5, 2006 |
|
NAMDEO G SADIGALE Vs. SHARAD YESHWANT DHAMDHERE
|
June 6, 2006 |
|
NAMDEO SITARAM BHOIR Vs. STATE OF MAHARASHTRA
|
October 6, 2006 |
|
NAMDEO UKHARDU PATIL Vs. BHARAT JANARDHAN PATIL
|
January 20, 2006 |
|
NAMESLAXMI T KHOR JUVEKAR Vs. CORPORATION OF CITY OF PANAJI
|
November 21, 2006 |
|
NANASAHEB BAJIRAO TENGLE Vs. KHANDERAO BABURAO DHAYAGUDE
|
February 3, 2006 |
|
NANCY JOE VAZ Vs. YUCCA GOMES
|
November 9, 2006 |
|
NANDKISHORE MOHANLAL LAHOTI Vs. STATE OF MAHARASHTRA
|
August 14, 2006 |
|
NANDKUMAR KASHINATH DEORUKHKAR Vs. STANDERD MILL COMPANY LTD
|
June 5, 2006 |
|
NANDURBAR TALUKA VIDHAYAK SAMITIS JUNIOR COLLEGE OF EDUCATION Vs. STATE OF MAHARASHTRA
|
September 21, 2006 |
|
NANIBAI BALWANT GIRI Vs. MANASI CONSTRUCTION AND DEVELOPERS
|
July 12, 2006 |
|
NARAYAN GIRJUBA GADHEKAR Vs. CHAIRMAN SILLOD TALUKA CO OP MARKETING SOC LTD
|
November 9, 2006 |
|
NARAYAN KORGA PUJARI Vs. GANDHI EDUCATION SOCIETY
|
August 29, 2006 |
|
NARAYAN R BHANDARE Vs. LAXIMIBAI MUKUND BHANDARE
|
August 9, 2006 |
|
NARAYAN S/O MAHADEO WAGH Vs. STATE OF MAHARASHTRA
|
July 25, 2006 |
|
NARAYAN TATYABA GAVHANE AND ORS Vs. STATE OF MAHARASHTRA
|
February 17, 2006 |
|
NARAYAN UDDHAORAO KOHAD Vs. STATE OF MAHARASHTRA
|
August 4, 2006 |
|
NARAYAN VENKOBA SHELKE Vs. STATE OF MAHARASHTRA
|
April 19, 2006 |
|
NARCINVA S V SINAI Vs. LAND ACQUISITION OFFICER DY COLLECTOR COLLECTOR
|
August 21, 2006 |
|
NARCINVA S V SINAI VELINGKAR Vs. LAND ACQUISITION OFFICER
|
August 11, 2006 |
|
NARENDRA ALIAS NARYA KISHANPAL AARNOL Vs. STATE OF MAHARASHTRA
|
August 18, 2006 |
|
NARENDRA ANANTSING KACHAVE Vs. STATE OF MAHARASHTRA
|
December 8, 2006 |
|
NARENDRA DADA AGRO IND LTD Vs. STATE OF MAHARASHTRA
|
January 9, 2006 |
|
NARENDRA MAHADEORAO NILEY Vs. GOVERNMENT OF MAHARASHTRA
|
November 6, 2006 |
|
NARENDRA MOTIRAM BODKHE Vs. ADDITIONAL COMMISSIONER NAGPUR
|
June 19, 2006 |
|
NARENDRA OMPRAKASH BANSAL Vs. STATE OF MAHARASHTRA
|
February 27, 2006 |
|
NARENDRA PANDU CHATIM AND ANOTHER Vs. BABUSSO NILKANT CHATIM SHIRODKAR
|
September 27, 2006 |
|
NARENDRA RAMLAL KAGLIWAL Vs. STATE OF MAHARASHTRA
|
October 12, 2006 |
|
NARENDRA SHALIGRAM THAKRE Vs. NAGPUR MUNICIPAL CORPORATION
|
March 22, 2006 |
|
NARENDRA V KANEKAR Vs. BARDEZ TALIKA CO OP HOUSING MORIGAGE SOCIETY LTD
|
April 20, 2006 |
|
NARENDRA VOIKUNT RAIKAR Vs. AMARAL PEREIRA
|
December 7, 2006 |
|
NARESH SADANAND BUDHANI Vs. LAXMANDAS BAJARMAL ADVANI
|
November 14, 2006 |
|
NARESH YAMAJI SONKUSARE Vs. STATE OF MAHARASHTRA
|
January 30, 2006 |
|
NARSINNGHRAO SHIVAJI DHARMAJI INDUSTRIAL HOME FOR THE BLIND Vs. SURESH DATTATRAY KULKARNI
|
July 3, 2006 |
|
NASEEMUNNISA BEGUM Vs. SHAIKH ABDUL REHMAN
|
August 30, 2006 |
|
NASIR DAWOOD IBRAHIM SAIKH Vs. NARCOTIC CONTROL BUREAU MUMBAI
|
October 9, 2006 |
|
NATHMAL SHALIGRAM MALANI Vs. RANA PRATAP SRIRAM MALVIYA
|
July 28, 2006 |
|
NATIONAL INSURANCE CO LTD Vs. RAMA DNYANOBA SHINDE
|
July 4, 2006 |
|
NATIONAL INSURANCE CO LTD Vs. BHARGAVI GOPALA KRISHNAN
|
April 10, 2006 |
|
NATIONAL TEXTILE CORPORATION MAHARASHTRA NORTH LIMITED Vs. RAMESH R SHIRSAT
|
August 31, 2006 |
|
NATRAJAN CHANDAN Vs. APNASAHAKARI BANK LTD
|
June 6, 2006 |
|
NATURAL SUGAR AND ALLIED INDUSTRIES LTD Vs. RAZZAK HAZI GAFFAR
|
June 7, 2006 |
|
NAVINCHANDRA AADARJI DOSHI Vs. STATE OF MAHARASHTRA
|
February 21, 2006 |
|
NAWALCHAND CHAMPALAL CHAUDHURI Vs. JOINT CHARITY COMMISSIONER
|
August 31, 2006 |
|
NAYYAR P SIDDIQUI Vs. SANT GADGEBABA AMRAVATI UNIVERSITY
|
June 21, 2006 |
|
NAZARIO PINTO Vs. JOAQUIM JOAO FERNANDES
|
October 10, 2006 |
|
NAZMUDDIN SAYED Vs. SOURABHA CO OP HSG SOCIETY LTD
|
April 10, 2006 |
|
NEEDS OF LIFE CO OPERATIVE BANK LTD Vs. MADAN TARACHAND SAMANT
|
February 3, 2006 |
|
NEELABEN PRAVINCHANDRA SHAH Vs. NATIONAL TEXTILE CORPORATION
|
September 29, 2006 |
|
NEERAJ KUMAR UMESHKUMAR MOR Vs. STATE OF MAHARASHTRA
|
April 17, 2006 |
|
NEETA GURUDAS NATEKAR Vs. VAISHALI FALARI
|
July 18, 2006 |
|
NEHA Vs. CHAIRMAN CASTE SCRUTINY COMMITTEE AND DIVISIONAL SOCIAL WELFERE OFFICER
|
January 18, 2006 |
|
NEON LABORATORIES LIMITED Vs. UNION OF INDIA
|
March 23, 2006 |
|
NEW ENGLISH HIGH SCHOOL ASSOCIATION NAGPUR Vs. BALDEV FAKIRA ADE
|
November 14, 2006 |
|
NEW ERA COMMERCIAL INSTITUTE Vs. MOHD ARIF PATEL
|
June 7, 2006 |
|
NEW INDIA ASSURANCE CO LTD Vs. VEERAPA NAIDU
|
November 14, 2006 |
|
NEW INDIA ASSURANCE CO LTD Vs. JOAO F C FERNANDES
|
October 3, 2006 |
|
NEW INDIA ASSURANCE CO LTD Vs. BIJALABAI MARUTI DHARANGE
|
July 12, 2006 |
|
NEW INDIA ASSURANCE CO LTD Vs. SATIBAI JETHANAND KUNDNANI & ORS
|
June 5, 2006 |
|
NEW INDIA ASSURANCE CO. LTD Vs. POONAM NILESH THAKUR
|
January 20, 2006 |
|
NEW INDIA ASSURANCE CO. LTD Vs. ASHWANI BALASAHEB PAWAR
|
March 28, 2006 |
|
NEW INDIA ASSURANCE COMPANY Vs. SASHIKALA SYAMRAO
|
July 6, 2006 |
|
NEW INDIA ASSURANCE COMPANY DHULE Vs. ROOPABAI
|
February 14, 2006 |
|
NEW INDIA ASSURANCE COMPANY LTD Vs. SURESH PANDURANG SHINDE ALIAS PATIL
|
January 24, 2006 |
|
NEW INDIA ASSURANCE COMPANY LTD Vs. SURESH PANDURANG SHINDE
|
February 1, 2006 |
|
NEW INDIA ASSURANCE COMPANY LTD Vs. BALDEVRAJ S SHARMA
|
July 19, 2006 |
|
NEW INDIA CO OPERATIVE BANK LTD Vs. SHANKAR B BANGERA
|
August 11, 2006 |
|
NEW SION CO OPERATIVE HOUSHING SOCIETY Vs. STATE OF MAHARASHTRA
|
October 13, 2006 |
|
NEW WOODLANDS CO OPERATIVE HOUSING SOCIETY LTD Vs. STATE OF MAHARASHTRA
|
June 28, 2006 |
|
NEWS TELEVISION INDIA LTD Vs. ASHOK D WAGHMARE
|
January 31, 2006 |
|
NIJAMUDDIN MOHAMMED BASHIR KHAN AND SALAMABEGUM NIJAMUDDIN KHAN Vs. STATE OF MAHARASHTRA
|
August 16, 2006 |
|
NIJAMUDIN MOHAMMAD BASHIR KHAN Vs. STATE OF MAHARASHTRA
|
July 7, 2006 |
|
NIKHIL RAMESH RACHETI Vs. STATE OF MAHARASHTRA
|
April 21, 2006 |
|
NIKUMBH DAIRY PRODUCTS LTD Vs. STATE OF MAHARASHTRA
|
March 23, 2006 |
|
NILESH POPATRAO RANAWARE Vs. STATE OF MAHARASHTRA
|
May 5, 2006 |
|
NILESH SITARAM CHAVAN Vs. STATE OF MAHARASHTRA
|
October 4, 2006 |
|
NILKANTH PURUSHOTTAM GAN Vs. STATE OF MAHARASHTRA
|
February 16, 2006 |
|
NILKANTH RAMJI AKARTE Vs. STATE OF MAHARASHTRA
|
June 28, 2006 |
|
NILKANTH SITARAM GAWADE Vs. SUPERINTENDENT CENTRAL EXCISE AKOLA
|
June 15, 2006 |
|
NINA Y MATHUR Vs. RUPEE CO OP BANK LTD
|
April 25, 2006 |
|
NIRAJ SINGH Vs. SHISHU VIHAR MANDAL
|
December 14, 2006 |
|
NIRALA EDUCATION SOCIETY Vs. JUGALKISHORE BHAGWATIPRASAD SHUKLA
|
October 11, 2006 |
|
NIRALA EDUCATION SOCIETY Vs. JUDALKISHORE BHAGWATIPRASAD SHUKLA
|
October 10, 2006 |
|
NIRANJAN D WOODY Vs. SOUTH INDIAN CO OPERATIVE BANK LTD
|
July 20, 2006 |
|
NIRLON LTD Vs. UNION OF INDIA
|
October 6, 2006 |
|
NIRMALA REVAPPA PATTANSHETTI Vs. MAHADEV RAMCHANDRA MALI
|
February 15, 2006 |
|
NIRMALDAS RATAN ALHAT Vs. SUNITA NIRMALDAS ALHAT
|
April 7, 2006 |
|
NIRMALDAS RATAN ALHAT Vs. STATE OF MAHARASHTRA
|
September 4, 2006 |
|
NISAR BANEMIYA SHAIKH Vs. STATE OF MAHARASHTRA
|
August 16, 2006 |
|
NITIN BHAURAO TIDKE Vs. SUJATA NITIN TIDKE
|
August 29, 2006 |
|
NITIN DATTATRAY KENY Vs. STATE OF MAHARASHTRA
|
June 19, 2006 |
|
NITIN JAGNIVAS PURANDARE Vs. STATE OF MAHARASHTRA
|
March 1, 2006 |
|
NITIN KAMLAKAR CHAKRANARAYAN Vs. STATE OF MAHARASHTRA
|
September 5, 2006 |
|
NITIN MANGA SHIRSAT Vs. STATE OF MAHARASHTRA
|
March 10, 2006 |
|
NITIN PRABHAKAR JONDHALE Vs. STATE OF MAHARASHTRA
|
July 12, 2006 |
|
NITIN RAMRATAN RAIBOLE Vs. STATE OF MAHARASHTRA
|
December 12, 2006 |
|
NOA HAVIV Vs. STATE OF MAHARASHTRA
|
October 30, 2006 |
|
NORTH WEST AIRLINES Vs. UNION OF INDIA
|
March 9, 2006 |
|
NOVA ELECTRICALS Vs. STATE OF MAHARASHTRA
|
July 13, 2006 |
|
NOVARTIS AG BASLE Vs. ADDITIONAL COMMISSIONER OF INCOME-TAX
|
September 19, 2006 |
|
NOVARTIS INDIA LTD Vs. SARABJEET S SINGH
|
December 21, 2006 |
|
NOVUS PHARMACEUTICAL LTD Vs. UNION OF INDIA
|
April 24, 2006 |
|
NOY VALLESINA ENGINEERING SPA Vs. JINDAL DRUGS LIMITED
|
June 5, 2006 |
|
NRC LTD Vs. VIJAYKUMAR LAXMAN KABIR
|
August 23, 2006 |
|
NUSLI NEVILLE WADIA Vs. NEW INDIA ASSURANCE CO LTD
|
March 3, 2006 |
|
NUTAN VIDARBHA SHIKSHAN MANDAL Vs. PRESIDING OFFICER SCHOOL TRIBUNAL
|
November 30, 2006 |
|
OBERLINO CIRILO SANCHES Vs. MOMENTO VAZ
|
January 27, 2006 |
|
OFFICIAL LIQUIDATOR Vs. NARENDRA DADA AGRO INDUSTRIES LTD
|
January 9, 2006 |
|
OFFICIAL LIQUIDATOR Vs. BENTU ANTON FERNANDES
|
September 29, 2006 |
|
OFFICIAL LIQUIDATOR Vs. SUMEDH S ZANTYE
|
November 24, 2006 |
|
OFFICIAL LIQUIDATOR HIGH COURT OF BOMBAY Vs. SHIPRIYAN M RODRIGUES
|
September 28, 2006 |
|
OIL AAND NATURAL GAS COMMISSION Vs. MCCELLAND ENGINEERS S A
|
November 21, 2006 |
|
OIL AND NATURAL GAS CORPORATION LTD Vs. GOVERNMENT OF MAHARASHTRA
|
July 19, 2006 |
|
OIL AND NATURAL GAS CORPORATION LTD Vs. WESTERN GECO INTERNATIONAL LTD
|
February 10, 2006 |
|
OM SAI DARSHAN COOPERATIVE HOUSING SOCIETY Vs. STATE OF MAHARASHTRA
|
April 26, 2006 |
|
OM TEXTILE PVT. LTD. Vs. COMMR. OF C. EX.
|
March 18, 2006 |
|
OMESH KESHAV KARNIK Vs. BOARD FOR INDUSTRIAL AND FINANCIAL RECONSTRUCTION MINISTRY OF FINANCE GOVERNMENT OF INDIA
|
July 18, 2006 |
|
OMPRAKASH Vs. HINDU CHILD WELFARE ASSOCIATION
|
February 2, 2006 |
|
OMPRAKASH BAHETI Vs. STATE OF MAHARASHTRA
|
January 23, 2006 |
|
ORIENT GOA PRIVATE LIMITED Vs. JOINT COMMISSIONER OF INCOME TAX ASSESSMENT
|
July 11, 2006 |
|
ORIENTAL INSURANCE CO LTD Vs. RASHANNA LAXMANRAO BIRADAR
|
July 5, 2006 |
|
ORIENTAL INSURANCE CO LTD Vs. YOGENDRA BHALCHANDRA PATIL
|
June 5, 2006 |
|
ORIENTAL INSURANCE CO LTD Vs. STATE OF MAHARASHTRA
|
June 7, 2006 |
|
ORIENTAL INSURANCE CO LTD Vs. PRITAM RAJIV SHETTY
|
February 28, 2006 |
|
ORIENTAL INSURANCE CO. LTD Vs. DEVRAM PANDURANG WAGHMARE
|
August 1, 2006 |
|
ORIENTAL INSURANCE CO. LTD Vs. CHANDRABAI N. KAMBLE
|
April 20, 2006 |
|
P C SEN Vs. STATE OF MAHARASHTRA
|
May 3, 2006 |
|
P V CONSTRUCTIONS Vs. K J AUGUSTY
|
August 31, 2006 |
|
P.C. JOSHI Vs. UNION OF INDIA
|
February 8, 2006 |
|
P.V. CONSTRUCTIONS Vs. K.J. AUGUSTY
|
August 26, 2006 |
|
PACIFIC REFRACTORIES LTD Vs. STEIN HEURTEY INDIA PROJECTS PVT LTD
|
February 13, 2006 |
|
PACIFIC REFRACTORIES LTD Vs. STEIN HEURTEY INDIA PROJECTS PVT LTD
|
February 10, 2006 |
|
PADMAJA ALIAS RANJANA BHAKTA Vs. RAMESH DAMODAR BHAKTA
|
October 5, 2006 |
|
PADMAKAR Vs. STATE OF MAHARASHTRA
|
March 28, 2006 |
|
PADMAVATI CONSTRUCTION CO Vs. STATE OF MAHARASHTRA
|
November 22, 2006 |
|
PAN INDIA PARYATAN LTD Vs. STATE OF MAHARASHTRA
|
December 19, 2006 |
|
PANDIT IRAPPA WAKEDE Vs. STATE OF MAHARASHTRA
|
April 20, 2006 |
|
PANDURANG ALIAS SHASHI DESSAI Vs. BERALDIN TAVAERES
|
October 20, 2006 |
|
PANDURANG EKNATH PATIL Vs. CHANDRAKANT TRIMBAK DESHMUKH
|
October 10, 2006 |
|
PANDURANG SADASHIV PIMPALKAR Vs. STATE OF MAHARASHTRA
|
January 13, 2006 |
|
PANDURANG TUKARAM GHUDE Vs. STATE OF MAHARASHTRA
|
February 1, 2006 |
|
PANKAJ BHAUSAHEB PATIL Vs. STATE OF MAHARASHTRA
|
February 27, 2006 |
|
PANKAJKUMAR CHIMANLAL BHATT Vs. MAYA PANKAJ BHATT
|
September 18, 2006 |
|
PAPARAJU R MURTHY Vs. STATE OF MAHARASHTRA
|
May 5, 2006 |
|
PARAG PANDURANG KAMBLE Vs. STATE OF MAHARASHTRA
|
April 28, 2006 |
|
PARAG PANDURANG KAMBLE Vs. STATE OF MAHARASHTRA
|
April 4, 2006 |
|
PARAMNATH SHITLAPRASAD MISHRA Vs. BOMBAY DYEING
|
July 14, 2006 |
|
PARASHRAM TULJARAM BELHEKAR Vs. TEJMAL ALIAS KANKAMAL MULCHAND JAIN
|
December 7, 2006 |
|
PARESH PURSHOTTAM GOR Vs. STATE OF MAHARASHTRA
|
April 18, 2006 |
|
PARIZAD DARIUS GANDHI Vs. B A RANE
|
October 9, 2006 |
|
PARMANAND TENUMAL ADWANI Vs. NANKIBAI WD/O DR HASANAND GARHWANI
|
July 14, 2006 |
|
PARSHURAM PRABHAKAR UPARKAR Vs. TUKARAM BHAGWAN BARDE
|
April 28, 2006 |
|
PARTIES NAMESOIL AND NATURAL GAS COMMISSION Vs. MCCELLAND ENGINEERS S A
|
November 21, 2006 |
|
PARTIES NAMESSTATE Vs. DADASAHEB RANE
|
November 8, 2006 |
|
PASCHAL ANTHONY D SOUZA Vs. UNION OF INDIA
|
July 27, 2006 |
|
PEACOCK INDUSTRIES LTD Vs. BUDHRANI FINANCE LTD
|
July 14, 2006 |
|
PENTHOUSE BUILDERS Vs. VALERIANO LEO DE SOUZA
|
January 20, 2006 |
|
PEOPLE CO OPERATIVE BANK LTD Vs. KEMO INDUSTRIES AND ALIED PRODUCT
|
June 21, 2006 |
|
Pepsico India Holdings LTD Vs. Union of India
|
January 19, 2006 |
|
PERMANENT MAGNETS LTD Vs. WORKMEN EMPLOYED
|
August 23, 2006 |
|
PETITION FOR PROBATE OF THE LAST WILL AND TESTAMENT OF WILLIAM GERALD DAYS DECEASED MRS.YASMEEN FAKIR MOHD SHAIKH Vs. ANIB D'MONTE
|
May 2, 2006 |
|
PETROSLOV INDIA CO Vs. UNION OF INDIA
|
August 10, 2006 |
|
PFIZER EMPLOYEES UNION Vs. PFIZER LTD
|
December 11, 2006 |
|
PHAKT OVERSEAS Vs. UNION OF INDIA
|
April 28, 2006 |
|
PHARMACEUTICAL PRODUCTS OF INDIA LIMITED Vs. STATE
|
February 13, 2006 |
|
PHILIPS INDIA Vs. KISHOR S. LAD
|
April 20, 2006 |
|
PHILIPS INDIA LIMITED Vs. UNION OF INDIA
|
February 15, 2006 |
|
PHILIPS INDIA LIMITED Vs. P N THORAT ASST COMMR OF LABOUR AND CONCILLIATION OFFICER
|
January 27, 2006 |
|
PIMPARI REFUGEE INDUSTRIAL CO OPERATIVE SOCIETY Vs. PARMANAND BHIMANDAS TALREJA
|
October 6, 2006 |
|
PIPLA EDUCATION SOCIETYSAONER Vs. STATE OF MAHARASHTRA
|
June 20, 2006 |
|
PIRYA PARMAN SWAMI Vs. STATE OF MAHARASHTRA
|
May 5, 2006 |
|
PITAMBER KANHAYALAL KHATTAR Vs. SADANAND HARISHCHANDRA HONAWAR
|
September 29, 2006 |
|
PIYEDED VINSENT FERNANDIS Vs. VINSENT INTRU FERNANDIS
|
January 13, 2006 |
|
POLISHA GANPAT PAWAR Vs. STATE OF MAHARASHTRA
|
August 28, 2006 |
|
POLYNOVA INDUSTRIES LIMITED Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
September 14, 2006 |
|
POONA SHIMS PVT LTD Vs. B P RAMAIAH REGIONAL PROVIDENT FUND COMMISSIONER
|
November 28, 2006 |
|
POORNA PRAJNA EDUCATION Vs. TRIPTA HARISHCHANDRA KATKAR
|
August 7, 2006 |
|
POPATLAL DIPCHAND ODHEKAR Vs. SENIOR INSPECTOR OF POLICE
|
December 22, 2006 |
|
POPATLAL JETHABHAI SHAH Vs. STATE OF MAHARASHTRA
|
September 21, 2006 |
|
POPCORN ENTERTAINMENT Vs. CITY AND INDUSTRIAL DEVELOPMENT CORPN
|
June 30, 2006 |
|
POPCORN ENTERTAINMENT Vs. CITY INDUSTRIAL DEVLOPMENT CORPORATION
|
January 4, 2006 |
|
PORO KUSTA NEVEKAR Vs. CALU BHISSO VELIP
|
April 20, 2006 |
|
PRABATABAI SAKHARAM TARAM Vs. STATE OF MAHARASHTRA
|
January 10, 2006 |
|
PRABHA PURUSHOTTAM GANDHI Vs. MANOHAR K DESHMUKH
|
September 19, 2006 |
|
PRABHABAI FULSINGH RAGADE Vs. STATE OF MAHARASHTRA
|
June 7, 2006 |
|
PRABHAKAR APPASAHEB BHISE Vs. STATE OF MAHARASHTRA
|
August 28, 2006 |
|
PRABHAKAR BALAJI BHOGE Vs. STATE OF MAHARASHTRA
|
October 6, 2006 |
|
PRABHAKAR BHIKU REWALE Vs. STATE OF MAHARASHTRA
|
November 6, 2006 |
|
PRABHAKAR DAYARAM NARKHEDE Vs. VIJAY ALIAS SHAKUNTALA G CHAUDHURI
|
November 9, 2006 |
|
PRABHAKAR GOPALRAO INGOLE Vs. SUPERINTENDENT OF POLICE PRABHANI
|
March 23, 2006 |
|
PRABHAKAR GOVIND DEO Vs. STATE OF MAHARASHTRA
|
April 10, 2006 |
|
PRABHAKAR PANJABRAO MAHAJAN Vs. DEPUTY DIRECTOR OF EDUCATION, NAGPUR DIVISION; EDUCATION OFFICER (SEC); YESHWANT GRAMIN SHIKSHAN SANSTHA; YESHWANT HIGH SCHOOL
|
November 6, 2006 |
|
PRABHAKAR PITAMBAR TAMBAT Vs. STATE OF MAHARASHTRA
|
April 27, 2006 |
|
PRABHAKAR RAYAPPA BIRADAR Vs. STATE OF MAHARASHTRA
|
July 11, 2006 |
|
PRABHAKAR S THAKUR Vs. MAHRASHTRA HOUSING AND AREA DEVELOPMENT AUTHORITY
|
March 7, 2006 |
|
PRABHAKAR WAMANRAO SALVE Vs. STATE OF MAHARASHTRA
|
January 18, 2006 |
|
PRABHAKAR XEMBHU Vs. SURENDRA V PAI
|
March 24, 2006 |
|
PRABHODAN EDUCATION SOCIETY Vs. STATE OF GOA
|
May 5, 2006 |
|
PRABHU SINGH WALIA Vs. UNION OF INDIA
|
February 10, 2006 |
|
PRABHUBHAI J RATHOD Vs. UNION OF INDIA
|
June 28, 2006 |
|
PRADEEO MADHUKAR POINGUINKAR Vs. MANGESH KUTTAKAR
|
August 17, 2006 |
|
PRADEEP NANJEE GALA Vs. SALES OFFICER ENFORCEMENT BRANCH
|
February 3, 2006 |
|
PRADEEP RAMCHANDRA PAWAR Vs. STATE OF MAHARASHTRA
|
July 19, 2006 |
|
PRADEEP RAMNIKLAL BHAT Vs. STATE OF MAHARASHTRA
|
September 12, 2006 |
|
PRADEEP SAKHARAM RAUT Vs. STATE OF MAHARASHTRA
|
November 23, 2006 |
|
PRADEEP YOGESHWAR NIMJE Vs. STATE OF MAHARASHTRA
|
March 24, 2006 |
|
PRADIP MADGAONKAR @ BANDYA MAMA Vs. STATE OF MAHARASHTRA
|
November 10, 2006 |
|
PRADIP MADGAONKAR ALIAS BANDYA MAMA Vs. STATE OF MAHARASHTRA
|
November 10, 2006 |
|
PRAFULKUMAR BHARMARDAS DAS Vs. STATE OF MAHARASHTRA
|
December 15, 2006 |
|
PRAFULLA S SHETTY Vs. VIJAYA BANK
|
August 14, 2006 |
|
PRAGATI PRAKASH SAWANT Vs. PRAKASH SAWANT
|
November 28, 2006 |
|
PRAJAKTA SAHEBRAO BIRHARE Vs. STATE OF MAHARASHTRA
|
December 19, 2006 |
|
PRAKASH ALIAS BHALCHANDRA NAMDEO KULKARNI Vs. DATTATRAYA JANARDHAN RAJBHOJ
|
August 18, 2006 |
|
PRAKASH B BORKAR Vs. SUKHALAL KUMAR
|
November 23, 2006 |
|
PRAKASH BALKRISHNA PUJARI Vs. COMMISSIONER OF POLICE GR MUMBAI MUMBAI
|
June 27, 2006 |
|
PRAKASH BALWANTRAO DETHE Vs. STATE OF MAHARASHTRA
|
October 20, 2006 |
|
PRAKASH BANDU PATIL Vs. STATE OF MAHARASHTRA
|
November 8, 2006 |
|
PRAKASH BOOLU KUNDAR Vs. SHANKAR AITHU POOJARI
|
June 22, 2006 |
|
PRAKASH BUDHAJI JADHAV Vs. BAJAJ ELECTRICALS LTD
|
December 13, 2006 |
|
PRAKASH CHAND RATAN CHAND Vs. MANIK BHAGWAT TRIBHUWAN
|
March 13, 2006 |
|
PRAKASH CHINDHU BORSE Vs. STATE OF MAHARASHTRA
|
March 28, 2006 |
|
PRAKASH DWARKADAS WADHWA Vs. STATE OF MAHARASHTRA
|
March 8, 2006 |
|
PRAKASH GHEVARCHAND KOTHARI Vs. BALASAHEB SAKHARAM JADHAV
|
October 10, 2006 |
|
PRAKASH GOPAL VIRGINKAR Vs. UMADEVI PRAKASH VIRGINKAR
|
October 10, 2006 |
|
PRAKASH HARISHCHANDRA MURANJAN Vs. MUMBAI METROPOLITAN REGION DEVELOPMENT AUTHORITY
|
November 23, 2006 |
|
PRAKASH HARISHCHANDRA MURANJAN Vs. S V PAGNIS
|
November 23, 2006 |
|
PRAKASH JANKILAL JAJU Vs. STATE OF MAHARASHTRA
|
August 10, 2006 |
|
PRAKASH MAHADEO ADHAU Vs. STATE OF MAHARASHTRA
|
February 20, 2006 |
|
PRAKASH NIMBAJI KAPADE Vs. STATE OF MAHARASHTRA
|
February 15, 2006 |
|
PRAKASH PARSHURAM PATIL Vs. STATE OF MAHARASHTRA
|
March 22, 2006 |
|
PRAKASH S/O RAMBHAU TIJARE Vs. STATE OF MAHARASHTRA
|
July 26, 2006 |
|
PRAKASH S/O. WARLUJI DHENGRE Vs. NAGPUR MUNICIPAL CORPORATION
|
June 19, 2006 |
|
PRAKASH SADASHIV JAGTAP Vs. MUNICIPAL CORPORATION OF BOMBAY
|
June 26, 2006 |
|
PRAKASH SHANKAR MOHITE Vs. STATE OF MAHARASHTRA
|
November 9, 2006 |
|
PRAKASH UJJALAPPA BHOGJI Vs. STATE OF MAHARASHTRA
|
September 28, 2006 |
|
PRAKASH VASUDEO DEODHAR Vs. SPECIAL LAND ACQUISITION OFFICER
|
June 16, 2006 |
|
PRAKASH VASUDEO TARE Vs. STATE OF MAHARASHTRA
|
August 11, 2006 |
|
PRAKASH VISHWANATH KHUTE Vs. SPECIAL LAND ACQUISITION OFFICER BULDHANA
|
July 10, 2006 |
|
PRALHAD MADHOBA RUIKAR TRUST YAVATMAL Vs. DIRECTOR OF EDUCATION SECONDARY SCHOOLS PUNE
|
April 3, 2006 |
|
PRALHAD S O SUKHDEORAO MALUSARE Vs. STATE OF MAHARASHTRA
|
March 14, 2006 |
|
PRAMIL ALIAS PREMANAND GAJANAN RAO Vs. STATE OF GOA
|
June 5, 2006 |
|
PRAMILA NAVIN SHAH Vs. STATE OF MAHARASHTRA
|
January 19, 2006 |
|
PRAMILATAI OAK GRANTHALAYA Vs. SHARDA AMBADAS LAD
|
July 4, 2006 |
|
PRAMOD BALIRAM WAVGE Vs. SAHADEV KISAN KHADKE
|
December 22, 2006 |
|
PRAMOD DEVRAM BHANGALE Vs. STATE OF MAHARASHTRA
|
March 22, 2006 |
|
PRAMOD K SHAH Vs. COMMISSIONER OF CUSTOM EXPORT PROMOTION S I I B EXPORT
|
December 18, 2006 |
|
PRAMOD SHAMRAO BHANDARKAR Vs. PRESIDING OFFICER ADDITIONAL SCHOOL TRIBUNAL
|
September 6, 2006 |
|
PRAMOD TUKARAM PAWAR Vs. STATE OF MAHARASHTRA
|
May 4, 2006 |
|
PRAMOD WAMANRAO NEB Vs. VIDYASAGAR SHIKSHAN
|
September 21, 2006 |
|
PRASANT PRATAPRAO HANGARGEKAR Vs. STATE OF MAHARASHTRA
|
July 26, 2006 |
|
PRASHANT AKARAM SHINDE Vs. STATE OF MAHARASHTRA
|
August 30, 2006 |
|
PRASHANT COMMERCIAL Vs. RAJRATAN R MOHTA
|
January 9, 2006 |
|
PRASHANT KHUSHE Vs. STATE OF MAHARASHTRA
|
May 4, 2006 |
|
PRATAP VISHVANATH DHAVARE Vs. STATE OF MAHARASHTRA
|
September 7, 2006 |
|
PRATAPSINGH RAOJI RANE Vs. JITENDRA ZOBA RANE
|
October 11, 2006 |
|
PRATIBA NAITTHANI Vs. UNION OF INDIA
|
August 30, 2006 |
|
PRATIBHA INDUSTRIES LTD Vs. STATE OF GOA
|
August 31, 2006 |
|
PRATIK MANIKRAO FULZELE Vs. STATE OF MAHARASHTRA
|
October 10, 2006 |
|
PRAVEEN S O VASANT DESHMUKH Vs. STATE OF MAHARASHTRA
|
January 10, 2006 |
|
PRAVIN GOVIND KALBHOR Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY
|
March 3, 2006 |
|
PRAVIN KUMAR Vs. STATE OF MAHARASHTRA
|
March 18, 2006 |
|
PRAVIN RATILALSHARE AND STOCK BROKERS LTD Vs. SAGAR DRUGS AND PHARMACUTICALS LTD
|
September 26, 2006 |
|
PRAVIN S O GOVIND KALBHOR Vs. MUNICIPAL CORPORATION OF GREATER
|
March 14, 2006 |
|
PRAVIN S SHAH Vs. RASHTRIYA MILL MAZDOOR SANGH
|
April 27, 2006 |
|
PREMCHAND S BANSODE Vs. STATE OF MAHARASHTRA
|
August 23, 2006 |
|
PREMIER AUTOMOBILES LTD Vs. H S T HEGDE
|
July 10, 2006 |
|
PREMIER EXPLOSIVES LIMITED Vs. M V EUGENIA
|
April 19, 2006 |
|
PREMIER LIMITED Vs. UNION OF INDIA
|
July 13, 2006 |
|
PREMIER LTD Vs. PAL VRS EMPLOYEES WELFARE ASSOCIATION
|
November 29, 2006 |
|
PREMLAL RAMCHANDRA BISEN Vs. EDUCATIONAL OFFICER ZILLA PARISHAD SECONDARY BHANDARA
|
January 30, 2006 |
|
PREMLAL SHANKAR PATALE Vs. STATE OF MAHARASHTRA
|
November 27, 2006 |
|
PRESIDENT Vs. SUNITA BANSIDHAR PATOLE
|
September 15, 2006 |
|
PRESIDENT MAHILA MANDAL Vs. SUNITA BANSHIDHAR PATOLE
|
November 15, 2006 |
|
PRESIDENT SHRI SARASWATI EDUCATION SOCIETY AKOLA Vs. VINAYAK BHAGWAN KARODADE
|
July 24, 2006 |
|
PRESIDENT, KARAD NAGAR PARISHAD Vs. UDAYSINGH B MOHITE
|
September 18, 2006 |
|
PRESS TRUST OF INDIA EMPLOYEES UNION Vs. PRESS TRUCT OF INDIA LIMITED
|
October 18, 2006 |
|
PRINCIPAL K J SOMAIYA COLLEGE OF ARTS AND COMMERCE Vs. NALINI V KARNAD
|
April 13, 2006 |
|
PRINCIPAL MICKY SCHOOL Vs. STATE OF MAHARASHTRA
|
January 24, 2006 |
|
PRINCIPAL,MICKY SCHOOL Vs. STATE OF MAHARASHTRA
|
January 20, 2006 |
|
PRIYA MURLIDHAR CHAINI Vs. GOVIND PRASAD SHRIWASTAV
|
October 5, 2006 |
|
PRIYANKA PRABHAKAR JAGE Vs. STATE OF MAHARASHTRA
|
July 13, 2006 |
|
PROGRESSIVE EDUCATION SOCIETY HINGHANGHAT Vs. NITIN KRISHNARAO NIMBALKAR
|
June 28, 2006 |
|
PROJECT OFFICERSOIL AND WATER MANAGEMENT Vs. ABHIKARAN KISARYI ZOD
|
January 9, 2006 |
|
PROMUK HOFFMAN INTERNATIONAL LTD Vs. STATE OF GOA
|
February 14, 2006 |
|
PUJARI RAVI RAJU Vs. STATE OF MAHARASHTRA
|
May 3, 2006 |
|
PUNDLIK LAXMAN KAWARASE Vs. BABAN KUNDLIK KAWARASE
|
February 28, 2006 |
|
PUNDLIK MAHADEORAO BELSARE Vs. DY DIRECTOR OF EDUCATION NAGPUR REGION
|
January 24, 2006 |
|
PUNE CANTONMENT BOARD Vs. REGIONAL LABOUR COMMISSIONER
|
November 28, 2006 |
|
PUNE MUNICIPAL CORPORATION Vs. DHANANJAY PRABHAKAR GOKHALE
|
March 29, 2006 |
|
PUNJARAM DHARAMJI WOGDARKAR Vs. PRESIDING OFFICER SCHOOL TRIBUNAL AMRAVATI
|
December 21, 2006 |
|
PUNNAPPA VITHAL JAMDAR Vs. STATE OF MAHARASHTRA
|
November 8, 2006 |
|
PUNNILATHU BAPPU NAVAS Vs. UNION OF INDIA
|
June 14, 2006 |
|
PURUSHOTTAM JANBAJI LANGOTE Vs. PRESIDENT MAGASWARGIYA GRAMIN MAHILA SHIKSHAN SANSTHA YENWA
|
July 19, 2006 |
|
PURUSHOTTAM MANIKLAL Vs. MANOHAR DESHMUKH
|
September 19, 2006 |
|
PUSHPA PRABHASHCHAND JAIN Vs. RAKESH PHOOLCHAND JAIN
|
December 7, 2006 |
|
PUSHPADEVI ROSHANLAL JAIN Vs. STATE OF MAHARASHTRA
|
August 25, 2006 |
|
PYARELAL RAMROOP GUPTA Vs. A N ROY
|
October 10, 2006 |
|
QMAX CONSULTANTS PVT LTD Vs. MUNICIPAL CORPORATION OF GREATER
|
February 28, 2006 |
|
R B CONTRACTORS YAVATMAL Vs. STATE OF MAHARASHTRA
|
July 24, 2006 |
|
R D AVHAD Vs. MAHARASHTRA STATE FARMING CORPORATION LTD
|
March 28, 2006 |
|
R G RAO Vs. STATE OF GOA
|
September 11, 2006 |
|
R H KESWANI Vs. DESMET CHEMFORD ENGINEERING
|
January 9, 2006 |
|
R J TRADELINKS Vs. DATTESH S/O KESHAVRAO KADAO
|
September 25, 2006 |
|
R K Saksena Vs. State of Maharashtra
|
January 16, 2006 |
|
R M KAIMAL Vs. STATE OF MAHARASHTRA
|
September 21, 2006 |
|
R NAVROJI AND CO Vs. FRANCIS E LOBO
|
September 1, 2006 |
|
R PIYARELALL IMPORT AND EXPORT LTD Vs. UNION OF INDIA
|
May 5, 2006 |
|
RACHEL GUNTHER MATHIAS Vs. MAHADEV R MISHRA
|
April 19, 2006 |
|
RADHAKANT R PAI KANE Vs. PRAVIN DATTATRAY DESSAI
|
October 4, 2006 |
|
RADHAKRISHNA MANI TRIPATHI Vs. L H PATEL
|
January 25, 2006 |
|
RADHESHYAM Vs. TULJAPRASAD
|
October 17, 2006 |
|
RADHIKABAI MANIKLAL SUNWANI Vs. TANU ISRAM BISEN ALIAS TONGHARE MAHARAJ
|
September 19, 2006 |
|
RAFAEL FERNANDES Vs. TEREZINHA RODRIGUES
|
July 13, 2006 |
|
RAFIQ KHAN WASIN KHAN Vs. MOHD SHAFI SK ABBAS
|
December 12, 2006 |
|
RAFIQUE A. MALIK AND AZIZA RAFIQUE MALIK Vs. CHIEF COMMISSIONER OF INCOME TAX
|
August 8, 2006 |
|
RAGHUNATH JAGANNATH DONGARE Vs. STATE OF MAHARASHTRA
|
November 13, 2006 |
|
RAGHUNATH NARAYAN BOKIL Vs. VITHAL SAWALA LIMBHORI
|
October 20, 2006 |
|
RAGHUNATH PRASAD Vs. VINAYAK YADAORAO MADHAMSHETTIWAR
|
November 15, 2006 |
|
RAGHUNATH PRASAD MADANLAL RATHI Vs. VINAYAK YADAORAO MADHAMSHETTIWAR
|
November 23, 2006 |
|
RAGHURAI TAMBA Vs. RESERVE BANK OF INDIA
|
April 3, 2006 |
|
RAGHUVIR DESSAI Vs. STATE OF MAHARASHTRA
|
September 28, 2006 |
|
RAHUL ASHOK KHARAT Vs. STATE OF MAHARASHTRA
|
September 1, 2006 |
|
RAHUL S THAKUR Vs. COMMISSIONER OF POLICE
|
July 27, 2006 |
|
RAI BAHADUR GUJARMAL MODI AND BROS PVT LTD Vs. GODFREY PHILIPS INDIA LTD
|
September 22, 2006 |
|
RAI BAHADUR GUJARMAL MODI AND BROTHERS P. LTD. Vs. GODFREY PHILIPS INDIA LTD.
|
July 6, 2006 |
|
RAICHAND C JAIN Vs. SURENDRA PRASAD
|
February 21, 2006 |
|
RAJ MARKETING Vs. STATE OF MAHARASHTRA
|
December 8, 2006 |
|
RAJABHAU PANDURANG GAIKWAD Vs. STATE OF MAHARASHTRA
|
August 9, 2006 |
|
RAJABHAU SAMBHAJIRAO KAMBLE Vs. UNION OF INDIA
|
September 13, 2006 |
|
RAJAN BABURAO PATIL Vs. NAGARBAI SADHU PAWAR
|
June 7, 2006 |
|
RAJAN KANNAN PADIYACHI Vs. STATE OF MAHARASHTRA
|
August 19, 2006 |
|
RAJAN RAMCHANDRA HALDANKAR Vs. STATE OF MAHARASHTRA
|
August 29, 2006 |
|
RAJARAM BAPU PATIL SAHAKARI SAKHAR KARKHANA LTD Vs. COMMISSIONER OF SUGAR
|
July 17, 2006 |
|
RAJASHREE PRATHISTHAN WAMBORI SANCHALIT Vs. SONAWANE RAJENDRA PUNJAHARI
|
September 12, 2006 |
|
RAJENDRA Vs. JALGAON JILHA MARATHA VIDYA PRASARAK SAHAKARI SAMAJ LTD
|
September 21, 2006 |
|
RAJENDRA APPA PATIL Vs. ASHOK SHANKARLAL KOTHARI
|
March 10, 2006 |
|
RAJENDRA BAPUSAHEB CHOUDHUARI Vs. STATE OF MAHARASHTRA
|
September 19, 2006 |
|
RAJENDRA DATTATRAYA SAWARKAR Vs. STATE OF MAHARASHTRA
|
June 6, 2006 |
|
RAJENDRA KASHINATH BADGUJAR Vs. UNION OF INDIA
|
April 12, 2006 |
|
RAJENDRA NARAYAN NIJAI Vs. CHIEF JUDGE OF THE SMALL CAUSES COURT
|
April 19, 2006 |
|
RAJENDRA PAULAT SALVE Vs. STATE OF MAHARASHTRA
|
May 5, 2006 |
|
RAJENDRA RAMRAO GHOSALKAR Vs. STATE OF MAHARASHTRA
|
January 20, 2006 |
|
RAJENDRA RAMSING GHORPADE Vs. SHIKSHAN PRASARAK MANDAL
|
July 13, 2006 |
|
RAJENDRA SHRAWAN RAJPUT Vs. STATE OF MAHARASHTRA
|
April 28, 2006 |
|
RAJENDRA ZUMBER JAGTAP Vs. BARAMATI TALUKA SAKHAR KAMGAR SABHA
|
December 7, 2006 |
|
RAJENDRANATH HUKUMCHAND JAIN Vs. UNION OF INDIA
|
January 12, 2006 |
|
RAJESH ALIAS RAJA NANA PATIL Vs. STATE OF MAHARASHTRA
|
July 25, 2006 |
|
RAJESH BABANANDAN SHAH ALIAS DAMCHYA Vs. STATE OF MAHARASHTRA
|
March 14, 2006 |
|
RAJESH COACH BUILDERS Vs. SHAH NAGINDAS MACHCHRAM AND SONS
|
September 15, 2006 |
|
RAJESH JAGDISHRAO GODE Vs. STATE OF MAHARASHTRA
|
April 19, 2006 |
|
RAJESH KESHAVRAO BHOSALE Vs. STATE OF MAHARASHTRA
|
August 10, 2006 |
|
RAJESH M AGARWAL Vs. STATE OF MAHARASHTRA
|
September 1, 2006 |
|
RAJESH PAREKH Vs. MUNICIPAL CORPORATION OF BOMBAY
|
November 21, 2006 |
|
RAJESH RATANLAL KALE Vs. STATE OF MAHARASHTRA
|
December 5, 2006 |
|
RAJESH S O SURYABHAN NAYAK Vs. STATE OF MAHARASHTRA
|
June 7, 2006 |
|
RAJESH S/O KRISHNARAO DHARMIK Vs. VANDANA W/O RAJESH DHARMIK
|
July 18, 2006 |
|
RAJESH SURYAKANT DHAKA Vs. STATE OF MAHARASHTRA
|
August 28, 2006 |
|
RAJESH VASANT JADHAV Vs. STATE OF MAHARASHTRA
|
April 17, 2006 |
|
RAJESHREE RAJARAM GHUDE Vs. STATE OF MAHARASHTRA
|
July 7, 2006 |
|
RAJESHREE W/O. AMAN HEMANI Vs. STATE OF MAHARASHTRA
|
March 22, 2006 |
|
RAJKUMAR Vs. STATE OF MAHARASHTRA
|
July 6, 2006 |
|
RAJKUMAR BHAWANIDIN DUBE Vs. STATE OF MAHARASHTRA
|
August 23, 2006 |
|
RAJKUMAR ONKAR JAGTAP Vs. SECRETARY KSHTRAKULOTPANA
|
February 14, 2006 |
|
RAJKUMAR ONKAR JAGTAP Vs. SECRETARY, KSHATRAKULOTPANA
|
February 2, 2006 |
|
RAJKUMAR RANGRAO BODULE Vs. STATE OF MAHARASHTRA
|
February 24, 2006 |
|
RAJKUMAR S/O MOTIRAM Vs. STATE OF MAHARASHTRA
|
June 6, 2006 |
|
RAJLINGU PENTU PARKEWAR Vs. SAYAMABAI RAJLINGU PARKEWAR
|
June 28, 2006 |
|
RAJU ALIAS RAJESHKUMAR MUNNILAL GUPTA Vs. STATE OF MAHARASHTRA
|
August 21, 2006 |
|
RAJU GAJANAN KOPARDE Vs. STATE OF MAHARASHTRA
|
August 29, 2006 |
|
RAJU PRAKASH DEOLEKAR CONVICT CENTRAL PRISON Vs. STATE OF MAHARASHTRA
|
August 8, 2006 |
|
RAJU RANJAN SINGH ALIA GUDDUSINGH THAKUR Vs. STATE OF MAHARASHTRA
|
August 24, 2006 |
|
RAJU S/O NAMDEORAO SONWAL Vs. STATE OF MAHARASHTRA
|
July 21, 2006 |
|
RAJU SHAMRAO KHOLE Vs. STATE OF MAHARASHTRA
|
November 9, 2006 |
|
RAKESH HARILAL KAHAR Vs. STATE OF MAHARASHTRA
|
September 5, 2006 |
|
RALLIS INDIA LIMITED Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
April 3, 2006 |
|
RALPH D SOUZA Vs. DANNY D SOUZA
|
February 21, 2006 |
|
RAM BHAGATRAM SADHWANI AND MOHAN MUKHI Vs. STATE OF MAHARASHTRA
|
August 23, 2006 |
|
RAM HARIBHAU GUNJAL Vs. STATE OF MAHARASHTRA
|
August 30, 2006 |
|
RAM KRISHNA DAULAT MALI Vs. STATE OF MAHARASHTRA
|
January 13, 2006 |
|
RAMA ALIAS RAMCHANDRA BABBRUVAN NAIKWADI Vs. STATE OF MAHARASHTRA
|
August 30, 2006 |
|
RAMA ANANDRAO KHOBRAGADE Vs. MAHARASHTRA WATER SUPPLY AND SEWERAGE BOARD
|
August 21, 2006 |
|
RAMA CHANDU KALE Vs. STATE OF MAHARASHTRA
|
April 20, 2006 |
|
RAMA NAGORAO BHAGAT Vs. STATE OF MAHARASHTRA
|
November 15, 2006 |
|
RAMA S SHARMA Vs. PRINCIPAL R K TALREJA COLLEGE ULHASNAGAR
|
March 23, 2006 |
|
RAMA SUBAHSH NAIK Vs. COMMUNIDATE OF USGAO
|
September 21, 2006 |
|
RAMABAI S N GAUNEKAR Vs. SANTOSH GAJANAN NAIK
|
August 22, 2006 |
|
RAMAJAN KHAJABHAI SHAIKH Vs. STATE OF MAHARASHTRA
|
August 16, 2006 |
|
RAMANAND SHRIKISHAN SHARMA Vs. KAILASNATH RAMRAJ TRIPATHI
|
November 10, 2006 |
|
RAMANAND SHRIKISHAN SHARMA Vs. KAILASNATH RAMRAJ TRIPATHI
|
October 11, 2006 |
|
RAMAVATAR KUNJILAL GUPTA Vs. SICOM LTD
|
April 26, 2006 |
|
RAMBHAU KISAN KHARATE Vs. STATE OF MAHARASHTRA
|
October 9, 2006 |
|
RAMBHAU S/O MAHADEORAO BAJIRAO Vs. STATE OF MAHARASHTRA
|
February 7, 2006 |
|
RAMCHAND DAULATRAM CHHABRIA Vs. DEPUTY COMMISSIONER OF LABOUR AND APPELLATE AUTHORITY
|
September 13, 2006 |
|
RAMCHAND ONKARLAL AGARWAL Vs. UNION OF INDIA
|
May 2, 2006 |
|
RAMCHANDRA B POSUGADE Vs. SHANKAR RAMJI SURYAVANSHI
|
October 5, 2006 |
|
RAMCHANDRA CHIMAJI KATKE Vs. PUNE MUNICIPAL CORPORATION; STATE OF MAHARASHTRA
|
August 10, 2006 |
|
RAMCHANDRA GOVINDRAO GAIDHANI Vs. UNION OF INDIA
|
September 18, 2006 |
|
RAMCHANDRA PANDURANG DALAL Vs. MUNICIPAL COUNCIL PAVNI
|
July 11, 2006 |
|
RAMCHANDRA RAJU GAUD Vs. VISHAL AMBADAS DESHMUKH
|
August 3, 2006 |
|
RAMCHANDRA VAMAN ALIAS GOPAL NAIK GANTO Vs. SUBHASH V ADARKAR
|
November 9, 2006 |
|
RAMCHARITRA R SINGH Vs. RAMESH L AGARWAL
|
January 10, 2006 |
|
RAMDAS AMBADAS UKRANDE Vs. SHIVAJI BABURALO BHANDAWALE
|
September 14, 2006 |
|
RAMDAS BHATU CHAUDHARY Vs. ANANT CHUNILAL KATE
|
July 27, 2006 |
|
RAMDAS DRUG AGENCIES Vs. MAYADEVI HARISHANKARJI SHARMA
|
September 28, 2006 |
|
RAMDAS SHANKARRAO DIGRASKAR Vs. UNION OF INDIA
|
December 5, 2006 |
|
RAMDAS SHANKARRAO DIGRASKAR Vs. UNION OF INDIA
|
December 1, 2006 |
|
RAMDAS SHANKARRAO DIGRASKAR Vs. UNION OF INDIA; POST MASTER GENERAL; SENIOR SUPERINTENDENT OF POST OFFICES
|
November 14, 2006 |
|
RAMESH Vs. STATE OF MAHARASHTRA AND ORS
|
September 12, 2006 |
|
RAMESH ARJUN JAMDADE Vs. STATE OF MAHARASHTRA
|
October 12, 2006 |
|
RAMESH ASARAM DHUPE Vs. STATE OF MAHARASHTRA
|
March 1, 2006 |
|
RAMESH BABULAL SONI ALIAS CHAMAT Vs. STATE OF MAHARASHTRA
|
September 26, 2006 |
|
RAMESH BAPURAO GHONGE Vs. STATE OF MAHARASHTRA
|
February 20, 2006 |
|
RAMESH BHIMRAO PATIL Vs. MOHAN DAJI MALI
|
September 20, 2006 |
|
RAMESH DAULATRAO PACHGHARE Vs. STATE OF MAHARASHTRA
|
June 21, 2006 |
|
RAMESH DAULATRAO PACHGHARE Vs. STATE OF MAHARASHTRA
|
June 19, 2006 |
|
RAMESH DHULATRAO GAWHALE Vs. STATE OF MAHARASHTRA
|
October 13, 2006 |
|
RAMESH JANARDHAN DOMBLE Vs. STATE OF MAHARASHTRA
|
October 20, 2006 |
|
RAMESH MOTIRAM RAMCHANDANI Vs. UNION OF INDIA, THROUGH THE SECRETARY IN THE MINISTRY OF FINANCE
|
August 22, 2006 |
|
RAMESH PAWAR Vs. STATE OF MAHARASHTRA
|
January 25, 2006 |
|
RAMESH RAGHUNATH Vs. PANDURANGRAO RATNLIKAR
|
January 23, 2006 |
|
RAMESH SILK MILLS Vs. SHEETAL D KAMDAR
|
June 28, 2006 |
|
RAMESH SON OF LALCHAND KONDARWAR Vs. STATE OF MAHARASHTRA
|
July 21, 2006 |
|
RAMESH SURESH KAMBLE Vs. STATE OF MAHATRASHTRA
|
October 20, 2006 |
|
Ramesh Vithal Padhye Vs. State of Maharasthra
|
January 13, 2006 |
|
RAMESHCHANDRA DHULILAL SUTAR Vs. STATE OF MAHARASHTRA
|
August 21, 2006 |
|
RAMESHCHANDRA MUKUNDLAL TAMBAKHUWALA Vs. STATE OF MAHARASHTRA
|
March 29, 2006 |
|
RAMESHWAR RAMJI REWATKAR Vs. DILIP TULSIRAM REWATKAR
|
July 13, 2006 |
|
RAMILABEN TRIKAMLALSHAH Vs. TUBE AND ALLIED PRODUCTS
|
December 22, 2006 |
|
RAMKHILAWAN BACCHU PARDESHI Vs. ARUN NARAYAN JOJARE
|
January 30, 2006 |
|
RAMKISHNA MADHAV SHELKE Vs. STATE OF MAHARASHTRA
|
January 30, 2006 |
|
RAMKRISHANA ALIAS PINTU ALIAS RAMKISHAN MAROTRAO GAVANE Vs. STATE OF MAHARASHTRA
|
April 18, 2006 |
|
RAMKRISHNA GANESH BHIDE Vs. CHUNILAL MATHURDAS MEHTA
|
November 17, 2006 |
|
RAMKRISHNA S/O NILKANTH KAWALE Vs. STATE OF MAHARASHTRA
|
July 13, 2006 |
|
RAMKRISHNA SADASHIV JADHAV Vs. STATE OF MAHARASHTRA
|
April 20, 2006 |
|
RAMLAL DEVAPPA RATHOD Vs. STATE OF MAHARASHTRA
|
June 22, 2006 |
|
RAMNIKLAL SHANKARLAL SHAH Vs. UNION OF INDIA
|
March 14, 2006 |
|
RAMPRASAD TUKARAM GADADE Vs. STATE OF MAHARASHTRA
|
December 19, 2006 |
|
RAMRAO CHUDAMAN PATIL Vs. STATE OF MAHARASHTRA
|
December 1, 2006 |
|
RAMRAO GOPALRAO ZANAK EDUCATION SOCIETY CHIWARA Vs. VASUDEO ANANDA ZAMBRE
|
December 5, 2006 |
|
RAMRUP BHAGWANDAS GUPTA Vs. STATE OF MAHARASHTRA
|
March 6, 2006 |
|
RAMSAMOOJ SAHADEV MOURYA Vs. RAMCHARAN JAYKARAN YADAV
|
June 16, 2006 |
|
RAMSEWAK CHANNULAL GAUR Vs. STATE OF MAHARASHTRA
|
September 12, 2006 |
|
RAMU DHANBAHADUR THAPA Vs. STATE OF MAHARASHTRA
|
November 30, 2006 |
|
RAMU PANDU GAVADE Vs. RAMCHANDRA VISHNU KULKARNI
|
October 7, 2006 |
|
RANCHHODDAS KARSONDAS RANGWALA Vs. NALINCHANDRA GORDHANDAS SOPARKAR
|
August 4, 2006 |
|
RANGNATH HANUMANT PAWAR Vs. STATE OF MAHARASHTRA
|
August 28, 2006 |
|
RANGNATH PRATAPRAO JADHAV Vs. STATE OF MAHARASHTRA
|
April 5, 2006 |
|
RANJANA SURESH JADHAV Vs. STATE OF MAHARASHTRA
|
August 23, 2006 |
|
RANJIT SATARDEKAR Vs. CLOTIDES FERNANDES
|
April 13, 2006 |
|
RANJIT SATARDEKAR Vs. JOE MATHIAS
|
February 16, 2006 |
|
RAOSAHEB B JAMKAR Vs. SUPRASMAL NETHMAL SURANA
|
January 18, 2006 |
|
RASHMI MEHRA Vs. EAC TRADING LTD
|
November 8, 2006 |
|
RASHTRIYA CHEMICALS AND FERTILIZERS LTD Vs. RCF EMPLOYEES UNION
|
August 18, 2006 |
|
RASIK GOVIND MANEKAR Vs. OBEROI TOWERS
|
April 19, 2006 |
|
RATAN ALIAS VISHVAJIT MANORANJAN BOSE Vs. STATE OF MAHARASHTRA
|
September 8, 2006 |
|
RATANLAL MISHRILAL JAIN Vs. PREMCHAND RAMDHAN AGRAWAL
|
May 4, 2006 |
|
RATNAGIRI GAS AND POWER PRIVATE LIMITED Vs. DABHOL POWER EMPLOYEES ASSOCIATION
|
December 4, 2006 |
|
Ratnagiri Hotels Pvt LTD Vs. Municipal Corporation of Geater Bombay
|
February 1, 2006 |
|
RATNAMALA ASHOKRAO SHINDE Vs. ELECTION OFFICER GRAMPANCHAYAT PALODI
|
September 25, 2006 |
|
RAVI INDUSTRIES Vs. WESTERN COALFIELDS LTD
|
November 10, 2006 |
|
RAVI PRAKASH KHEMKA Vs. BANK OF INDIA
|
December 22, 2006 |
|
RAVI RATAN BADLANI Vs. STATE OF MAHARASHTRA
|
May 4, 2006 |
|
RAVIKANT DATTATRAY CHANDPURE Vs. SURESH SHANKAR AHIRE
|
October 16, 2006 |
|
RAVINDRA BHASKAR LUMPATAKI Vs. CHAIRMAN
|
September 26, 2006 |
|
RAVINDRA DNYANDEV SOLANKE Vs. STATE OF MAHARASHTRA
|
August 4, 2006 |
|
RAVINDRA GOPAL SHINDE Vs. NATIONAL TEXTILE CORPORATION
|
August 11, 2006 |
|
RAVINDRA NARAYAN GAWAND Vs. STATE OF MAHARASHTRA
|
August 30, 2006 |
|
RAVINDRA SUBRAI DALVI Vs. PRABHAKAR GOVIND SINAI KUVELKAR
|
October 6, 2006 |
|
RAVISHANKAR JAGANNATH PRASAD TIWARI Vs. STATE OF MAHARASHTRA
|
October 16, 2006 |
|
RAYMOND LTD Vs. THANE MUNICIPAL CORPORATION
|
April 28, 2006 |
|
RBI "OERS" OPTEES ASSOCIATION Vs. CENTRAL BOARD OF DIRECT TAXES
|
June 6, 2006 |
|
REAL ESTATE AGENCIES Vs. DEPUTY COLLECTOR AND LAND ACQUISITION OFFICER
|
November 17, 2006 |
|
REGIONAL DIRECTOR E S I CORPORATION Vs. FARMACIA ANANTA
|
November 23, 2006 |
|
REGIONAL DIRECTOR EMPLOYEES STATE INSURANCE CORPORATION Vs. CALANGUTE SERVICE STATION
|
November 28, 2006 |
|
REGIONAL DIRECTOR EMPLOYEES STATE INSURANCE CORPORATION Vs. SESA GOA LTD
|
September 20, 2006 |
|
REGIONL DIRECTOR EMPLOYEES STATE INSURANCE CORPORATION Vs. HOTEL SURESH
|
May 5, 2006 |
|
REGISTRAR UNIVERSITY OF MUMBAI Vs. SANDEEP KUMAR KHATRI
|
October 5, 2006 |
|
REHMAN PIRMOHAMMED SHAIKH Vs. STATE OF MAHARASHTRA
|
December 15, 2006 |
|
REKHA LAKHI TOTLANI OF MUMBAI Vs. SIND BRAHMA SIKHYA SAMMELAN
|
September 18, 2006 |
|
REKHA W/O DNYANESHWAR FALKE Vs. PRABHA W/O DINESH UPGANLAWAR
|
June 21, 2006 |
|
RELENE PETROCHEMICALS PVT.LTD. Vs. SUNIL SUDHAKAR SATHE
|
January 30, 2006 |
|
RELIANCE ENERGY LTD Vs. CHIEF ENGINEER PWD DEPARTMENT
|
July 27, 2006 |
|
RELIANCE INDUSTRIES LTD Vs. STATE OF MAHARASHTRA
|
March 10, 2006 |
|
RELIANCE INFOCOM LTD Vs. MARCUS GRACIAS FLOR
|
August 21, 2006 |
|
RENUKA DEVENDRASINGH PARIHAR Vs. STATE OF MAHARASHTRA
|
April 19, 2006 |
|
RENUKA DURGAPPA KAMBLE Vs. STATE OF MAHARASHTRA
|
October 18, 2006 |
|
RESHMA RAFIQ DESAI Vs. STATE OF MAHARASHTRA
|
October 9, 2006 |
|
REVN FR SIMTLICIANO N FERNANDES Vs. VALENTINA DCOASTA
|
November 27, 2006 |
|
RICARDINA EMILIA GUEDES Vs. PROF MARIA ELSA NORONHA WOLFANGO
|
November 10, 2006 |
|
RIZVI BUILDERS Vs. GOSWAMI SHRIMAD KOKULNATHJI MAHARAJ GUJARAT
|
January 23, 2006 |
|
RMC READYMIX I P LTD Vs. KANAYO KHUBCHAND MOTWANI
|
March 21, 2006 |
|
RODYA ALIAS SANTOSH DINKAR PAWAR Vs. STATE OF MAHARASHTRA
|
November 13, 2006 |
|
ROHIDAS HARI BHOPI Vs. STATE OF MAHARASHTRA
|
October 3, 2006 |
|
ROHINTON FAREDOOM DEOLALIWALA Vs. VANITA S VALECHA
|
September 19, 2006 |
|
ROSS DEAS Vs. STATE OF MAHARASHTRA
|
January 27, 2006 |
|
ROWENA LEWIS Vs. CIMMCO BIRLA LTD.
|
October 5, 2006 |
|
ROYAL WESTERN INDIA TURF CLUB LTD Vs. VINAYAK J GAEKWAD
|
September 5, 2006 |
|
ROZY MERCANTILE LTD Vs. SUS STATE OF MAHARASHTRA
|
September 8, 2006 |
|
RUKHMAJI CHAMPAKRAO BHISE Vs. STATE OF MAHARASHTRA
|
April 26, 2006 |
|
RUPA MAHESH PAI Vs. MAHESH VINAYAK PAI
|
May 4, 2006 |
|
RUPALI MEHTA Vs. TINA NARIENDER SAIN MEHTA
|
August 29, 2006 |
|
RUTURAJ RAMESHWAR KAKAD Vs. STATE OF MAHARASHTRA
|
March 28, 2006 |
|
S K NETWORKS COMPANY LTD Vs. AMULYA EXPORTS LTD
|
March 24, 2006 |
|
S K NETWORKS COMPANY LTD Vs. AMULYA EXPORTS LTD
|
January 24, 2006 |
|
S KUMAR HOTELS PVT LTD Vs. ATUL VIJAY MADAN
|
November 16, 2006 |
|
S M PATRE ECOND JT VINIL JUDGE Vs. VITHAN ANNATRAO RANDIVE
|
July 25, 2006 |
|
S NARAYANA Vs. MD AHMEDULLA KHAN
|
April 19, 2006 |
|
S S M ARSHAD Vs. MAHARASHTRA STATE BOARD OF SECONDARY AND HIGHER SECONDARY EDUCATION
|
April 3, 2006 |
|
S S SADHAWANI Vs. ENQUIRY OFFICER
|
August 8, 2006 |
|
S V JEWELLS Vs. A HIMANSHU AND CO
|
March 20, 2006 |
|
S V S RAGHAVAN Vs. STATE OF MAHARASHTRA
|
August 2, 2006 |
|
SABIRA BEGUM KAZI MUMTAZ Vs. KAZI MUMTAZ MOHIUDDIN KAZI GHOUS MOHIUDDIN
|
September 13, 2006 |
|
SADANAND SHRIRAM MAKANDAM Vs. STATE OF MAHARASHTRA
|
September 26, 2006 |
|
SADANAND VARDE Vs. STATE OF MAHARASHTRA
|
November 21, 2006 |
|
SADANAND VISHNU SHIRGAOKAR Vs. STATE OF GOA THROUGH THE SECRETARY
|
June 27, 2006 |
|
SADASHIV GANPAT PATIL Vs. STATE OF MAHARASHTRA
|
August 3, 2006 |
|
SADASHIV MUTTAPPA AIWALE Vs. STATE OF MAHARASHTRA
|
September 21, 2006 |
|
SADASHIVA B NADKARNI Vs. DEPUTY COLLECTOR
|
October 7, 2006 |
|
SADICHHA MAHILA MANDAL Vs. STATE OF MAHARASHTRA
|
February 1, 2006 |
|
SAFIYABI D/O JALIL KHAN PATHAN Vs. WAMANRAO S/O ANANDRAOJI
|
January 18, 2006 |
|
SAGAR HARDWARW Vs. SANMAN CONSTRUCTIONS
|
June 13, 2006 |
|
SAGARIKA ACOUSTRONICS PVT LTD Vs. UNION OF INDIA
|
April 7, 2006 |
|
SAGIRUDDIN ISRAILUDDIN MISTRY Vs. STATE OF MAHARASHTRA
|
December 15, 2006 |
|
SAHEB KHAN NOOR KHAN PATHAN Vs. STATE OF MAHARASHTRA
|
October 10, 2006 |
|
SAHEBRAO SUKLAL PATIL Vs. HIMMAT PUNDLIK SURYAV ANSHI
|
April 24, 2006 |
|
SAHEBSINGH RAJASINGH MALI Vs. STATE OF MAHARASHTRA
|
December 11, 2006 |
|
SAHIL KHAN Vs. HASHMAT AND COMPANY
|
October 3, 2006 |
|
SAI AMRAT CO OPERATIVE HOUSING SOCIETY LIMITED Vs. CHANDRU TAHILRAM TOLANI OF MUMBAI INDIAN INHABITANT CARRYING ON BUSINESS AS BUILDER DEVELOPE
|
June 5, 2006 |
|
SAI BHAGWATI CO OP HOUSING SOCIETY Vs. SLUM REHABILITATION AUTHORITY
|
June 30, 2006 |
|
SAI SAMRAT SECURITY SERVICE Vs. RIZVI BUILDERS
|
July 6, 2006 |
|
SAI TRADERS Vs. STATE OF GOA
|
June 7, 2006 |
|
SAIKH MOHAMED SHAIKH VAJIR PATEL Vs. NASEEMBEGUM SK MOHAMED
|
July 24, 2006 |
|
SAJAN JAGANNATH NAKASE Vs. SANDHYA SAJAN NAKASE
|
June 28, 2006 |
|
SAJANBEE KHAJAMIYA SHAIKH Vs. KHAJAMIYA MUSASAHEB SHAIKH
|
April 26, 2006 |
|
SALASAR RESINS AND ALLIED CO Vs. SITRAM CHURIWALA
|
May 2, 2006 |
|
SALIM RASHID TAMBOLI Vs. STATE OF MAHARASHTRA
|
March 1, 2006 |
|
SALMAN ANEES DOLARE Vs. STATE OF MAHARASHTRA
|
March 17, 2006 |
|
SAM DASTOOR Vs. STATE OF MAHARASHTRA
|
February 14, 2006 |
|
SAMBHAJI MAHADEO KADAM Vs. STATE OF MAHARASHTRA
|
August 30, 2006 |
|
SAMBHAJIRAO HANUMANTRAO SAWANT BHOSALE Vs. NARSU BABAJI PATIL
|
June 6, 2006 |
|
SAMINUSSA TAWAKAL HUSSEIN Vs. MUNICIPAL CORPORATION OF BOMBAY
|
December 20, 2006 |
|
SAMIR ALIAS SHAMSHUDDIN ABDUL JAMADAR AND RIYAJ KUTUBUDDIN KAZI Vs. STATE OF MAHARASHTRA
|
August 29, 2006 |
|
SAMIR NIJAM LANDGE Vs. STATE OF MAHARASHTRA
|
May 5, 2006 |
|
SAMIR NIJAM LANDGE Vs. STATE OF MAHARASHTRA
|
May 4, 2006 |
|
SAMIR NIJAM LANDGE Vs. STATE OF MAHARASHTRA
|
April 26, 2006 |
|
SAMSUDDIN SHEIKH ABDUL RAZAL SHEIKH Vs. STATE OF MAHARASHTRA
|
November 20, 2006 |
|
SANAM VIMALA JOSHI Vs. STATE OF MAHARASHTRA
|
July 21, 2006 |
|
SANATANA D SILVA Vs. EDUARDO TRAVASSO
|
August 23, 2006 |
|
SANDEEP DWELLERS PVT LTD Vs. UNION OF INDIA
|
February 28, 2006 |
|
SANDEEP P KAMBLE Vs. BHASKAR A NEGLE
|
December 7, 2006 |
|
SANDEEP RAMESH MORE Vs. NARAYAN DEOBA MORE
|
March 16, 2006 |
|
SANDEEP RAMKIESHAN PANDE Vs. STATE OF MAHARASHTRA
|
December 18, 2006 |
|
SANDEEP RANE Vs. CHIEF EXECUTIVE OFFICER, MMRDA, BANDRA (EAST), MUMBAI ;S S MATHUR ;STATE OF MAHARASHTRA
|
August 31, 2006 |
|
SANDEEP RANE CARDIOLOGIST ASIAN HEART INSTITUTE Vs. COMMISSIONER OF BOMBAY MUNICIPAL CORPORATION
|
August 31, 2006 |
|
SANGEETA ANIL PATNE Vs. ANIL TARACHAND PATNE
|
January 13, 2006 |
|
SANGEETA S WADEKAR Vs. KANHAIYALAL JASRAJ CHAMANJI
|
August 9, 2006 |
|
SANGEETA SHANKARRAO ZADE Vs. STATE OF MAHARASHTRA
|
October 7, 2006 |
|
SANGEETA V DHAMASKER Vs. GOVERNMENT OF GOA
|
June 6, 2006 |
|
SANGEETA Y GAIKWAD Vs. STATE OF MAHARASHTRA
|
August 3, 2006 |
|
SANGHARSH KRUTI SAMITI Vs. STATE OF MAHARASHTRA
|
October 19, 2006 |
|
SANGITA SHARD KOLSE Vs. STATE OF MAHARASHTRA
|
May 5, 2006 |
|
SANGITA SUNIL BHARDIYA Vs. RAJENDRA BABULAL SARNOT
|
March 31, 2006 |
|
SANJAY ALIAS HANDI S O DAULAT RAO SOMKUNWAR Vs. STATE OF MAHARASHTRA
|
January 9, 2006 |
|
SANJAY ALIAS PAPDYA ALIAS RAHUL Vs. STATE OF MAHARASHTRA
|
November 10, 2006 |
|
SANJAY BABURAO KAMBLE Vs. STATE OF MAHARASHTRA
|
August 19, 2006 |
|
SANJAY BHISHMA KOSARE Vs. STATE OF MAHARASHTRA
|
September 15, 2006 |
|
SANJAY CHANDRAKANT SHAH Vs. OIL MILLS
|
June 19, 2006 |
|
SANJAY JAGANNATH URSAL Vs. STATE OF MAHARASHTRA
|
August 29, 2006 |
|
SANJAY KESHAVRAO DHOTE Vs. STATE OF MAHARASHTRA
|
November 24, 2006 |
|
SANJAY KHANDERAO DEORE Vs. STATE OF MAHARASHTRA
|
September 5, 2006 |
|
SANJAY MADHAV ATHAVALE Vs. GUPTA ENTERPRISES
|
August 21, 2006 |
|
SANJAY MADHUKAR KHARADE Vs. STATE OF MAHARASHTRA
|
October 18, 2006 |
|
SANJAY MAHADEO KELO Vs. SAU VIDYA
|
March 28, 2006 |
|
SANJAY MANSING SANTRE Vs. STATE OF MAHARASHTRA
|
July 24, 2006 |
|
SANJAY PRALHAD PAWAR Vs. DIVISIONAL JOINT REGISTRAR COOPERATIVE SOCIETIES
|
February 23, 2006 |
|
SANJAY S/O ARJUNSINGH PARDESHI Vs. SAMBHAJI S/O SINDHUJI
|
November 16, 2006 |
|
SANJAY SAWANT Vs. CHHATRAPATI SHIVAJI MAHARAJ SMARAK SAMITI
|
February 23, 2006 |
|
SANJAY SHRESHTA Vs. STATE
|
December 15, 2006 |
|
SANJAY SITARAM KHAMKAR Vs. STATE OF MAHARASHTRA
|
January 24, 2006 |
|
SANJEEV DHONDU NIKAM Vs. MANJUSHA SANJEEV NIKAM
|
February 3, 2006 |
|
SANJEEV SINGH CHADHA Vs. STATE OF MAHARASHTRA
|
June 29, 2006 |
|
SANJEEV V DESHPANDE Vs. UNION OF INDIA
|
March 7, 2006 |
|
SANJIV GAJANAN PUNALEKAR Vs. STATE OF MAHARASHTRA
|
August 17, 2006 |
|
SANTA MONICA CONVENT Vs. ANANT VITHAL KUBAL
|
February 24, 2006 |
|
SANTOSH BALIRAM DALVI Vs. BHARTI GANPATI JADHAV
|
December 21, 2006 |
|
SANTOSH BHIMRAO RANE Vs. STATE OF MAHARASHTRA
|
November 14, 2006 |
|
SANTOSH JUGAL KISHOR GINORIA Vs. STATE OF MAHARASHTRA
|
June 29, 2006 |
|
SANTOSH KANTILAL MUTHA Vs. STATE OF MAHARASHTRA
|
June 22, 2006 |
|
SANTOSH MANIKRAO GUNDALE Vs. RAMESHWAR WAMANRAO TAK
|
November 16, 2006 |
|
SANTOSH MANIKRAO GUNDALE Vs. RAMESHWAR WAMANRAO TAK
|
November 6, 2006 |
|
SANTOSH MOHAN ARAWATTIGI Vs. STATE OF MAHARASHTRA
|
March 3, 2006 |
|
SANTOSH VANA PATIL Vs. STATE OF MAHARASHTRA
|
June 12, 2006 |
|
SANTOSHKUMAR GANGAPRASAD JAISWAL Vs. STATE OF MAHARASHTRA
|
July 13, 2006 |
|
SAPANA REAL ESTATE Vs. NAMRATA N PANDIT
|
July 27, 2006 |
|
Saquib Abdul Hamid Nachan Vs. State of Maharashtra
|
January 30, 2006 |
|
SARASWATIBAI PARLE Vs. MOKINDA PARLE
|
April 19, 2006 |
|
SARDAR GURUDAS SINGH BEDI Vs. UNION OF INDIA
|
April 27, 2006 |
|
SARFRAZKHAN UMDARDAAX KHAN Vs. STATE OF MAHARASHTRA
|
September 21, 2006 |
|
SARJERAO NAGOJI LAHANE Vs. STATE OF MAHARASHTRA
|
October 12, 2006 |
|
SAROJ ANANDRAO DHOK Vs. PANCHSHEEL DNYANPITH S A W THAKUR JUNIOR COLLEGE
|
May 3, 2006 |
|
SAROJ N PATIL Vs. NUCLEAR POWER CORPORATION OF INDIA LTD
|
April 21, 2006 |
|
SAROJINI MOTISAO SARODAYA Vs. STATE OF MAHARASHTRA
|
May 5, 2006 |
|
SARSWATI EDUCATION SOCIETY DIST GONDIA Vs. SANTOSH BHAULAL RAHANGDALE
|
August 8, 2006 |
|
SARVAJANIK SHRI GANESHOTSAV MANDAL Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI
|
February 23, 2006 |
|
SARVANAND ALIAS SOIRU GAONKAR PURSO GAONMKAR Vs. STATE OF GOA
|
November 28, 2006 |
|
SARVESHWAR S/O VISHNUPANT JOSHI Vs. CHIEF JUSTICE BOMBAY
|
March 23, 2006 |
|
SATI DEVI PUBLIC TRUST Vs. RAVINDRA
|
September 20, 2006 |
|
SATISH BORA AND TRY BUILDERS Vs. STATE OF MAHARASHTRA
|
February 14, 2006 |
|
SATISH DHOND Vs. STATE OF GOA
|
January 13, 2006 |
|
SATISH NAMDEO AWGHADE Vs. EDUCATION OFFICER SECONDARY ZILLA PARISHAD SOLAPUR
|
April 18, 2006 |
|
SATISH VIJAY ALIAS LAHANU DONGARE Vs. STATE OF MAHARASHTRA
|
November 28, 2006 |
|
SATISH YESHWANT DALVI Vs. STATE OF MAHARASHTRA
|
August 29, 2006 |
|
SATISHCHANDRA R SHETTY Vs. MUNICIPAL CORPORATION OF BOMBAY
|
July 20, 2006 |
|
SATWIK ELECTRIC CONTROL PVT LTD Vs. TECHNOFLOW INDUSTRIES
|
May 5, 2006 |
|
SATYABHAMA W/O RAMDAS KUMBHALKAR Vs. RAMDAS S/O RAMCHJANDRA KUMBHALKAR
|
July 11, 2006 |
|
SATYANARAYAN R DEBEY Vs. STATE OF MAHARASHTRA
|
December 13, 2006 |
|
SATYANARAYAN VITHAL AMBAT Vs. STATE OF MAHARASHTRA
|
June 19, 2006 |
|
SATYAWAN PAGI Vs. UNION OF INDIA
|
March 2, 2006 |
|
SATYAWATI TUKARAM SALGAONKAR Vs. MAXIMIANO DONATO ZUZARTE
|
August 11, 2006 |
|
SAU PRABHABAI Vs. STATE OF MAHARASHTRA
|
June 7, 2006 |
|
SAU SAROJ GANESH KALE ALIAS SAU SAROJ SUNIL BORODE Vs. GANESH MANIKRAO KALE
|
September 4, 2006 |
|
SAU SUJATA RANDEEP MORE Vs. PARSHAVNATH CO OPERATIVE BNK
|
October 9, 2006 |
|
SAURASHTRA VANZA GNYATI YUVAK MANDAL Vs. MUNICIPAL CORPORATION OF GR BOMBAY
|
August 4, 2006 |
|
SAURIN T PARIKH Vs. SHAH INVESTMENT STOCK EXCHANGE
|
February 27, 2006 |
|
SAVATRAM RAMPRASAD MILLS Vs. MEMBER INDUSTRIAL COURT OF MAHARASHTRA
|
January 20, 2006 |
|
SAVE WORLI SEAFACE SAMITI THROUGH KEVAL SEMLANI Vs. STATE OF MAHARASHTRA
|
July 7, 2006 |
|
SAVIO ALMEIDA Vs. ESTATE OFFICER AND OFFICER ON SPECIAL DUTY
|
October 5, 2006 |
|
SAVITA Vs. RAJESH DAMODAR SARODE
|
February 23, 2006 |
|
SAYAREDDI SAYANA BIJUR Vs. STATE OF MAHARASHTRA
|
August 11, 2006 |
|
SAYED ABDULLAH ABDUL RAHMAN Vs. STATE OF MAHARASHTRA
|
September 7, 2006 |
|
SAYED SHABBIR SAYED CHAND Vs. MAHARASHTRA STATE ROAD TRANSPORT CORPORATION
|
January 24, 2006 |
|
SAYEEDA SHAKUR KHAN Vs. SAJID PHANIBAND
|
August 3, 2006 |
|
SAYYAD MADAR SHAIKH Vs. STATE OF MAHARASHTRA
|
November 10, 2006 |
|
SAYYAD MADAR SHAIKH Vs. STATE OF MAHARASHTRA
|
November 11, 2006 |
|
SAZU R S NADKARNI Vs. SPECIAL LAND ACQUISITION OFFICER
|
October 6, 2006 |
|
SBEC SUGAR LIMITED Vs. UNION OF INDIA
|
April 3, 2006 |
|
SCOOP INDUSTRIES (P) LTD Vs. INCOME TAX OFFICER
|
October 10, 2006 |
|
SECRETARY Vs. PRINCIPAL SECRETARY
|
May 5, 2006 |
|
SECRETARY GRAMODHAR VIDYA PRASARAK SHIKSHAN SANSTHA HINGNA Vs. ASHOK BHAURAOJI UDAN
|
December 21, 2006 |
|
SECRETARY RECTOR HYDRABAD SINDH NATIONAL COLLEGE BOARD MUMBAI Vs. DEEPAK INDAR AHUJA
|
June 23, 2006 |
|
SECRETARY SAMBHAJIRAO GARAD SHIKSHAN PRASARAK MANDAL SHOLAPUR Vs. RAMESH GAJENDRA JADHAV
|
December 7, 2006 |
|
SEEMA VISHAL THANDANI Vs. MUNICIPAL COMMISSIONER
|
July 17, 2006 |
|
SESA GOA LIMITED Vs. JOINT COMMISSIONER OF INCOMETAX
|
July 11, 2006 |
|
SETH GOVINDRAOJI AYURVED MAHAVIDYALAYA Vs. VIMAL S NAGARE
|
June 7, 2006 |
|
SEWANTA KASHINATH WARATI Vs. KASHINATH
|
November 30, 2006 |
|
SHABBIR AHMED RAFIQUE AHMED Vs. STATE OF MAHARASHTRA
|
February 15, 2006 |
|
SHABBIR AIHAMAT JALIL AIHMAT SAIKH Vs. STATE OF MAHARASHTRA
|
December 8, 2006 |
|
SHABBIR MOHAMMED HUSSAIN SHAIKH Vs. STATE OF MAHARASHTRA
|
August 25, 2006 |
|
SHAH BABU EDUCATION SOCIETY Vs. PRESIDING OFFICER SCHOOL TRIBUNAL AMRAVATI AND AURANGABAD DIVISIONS
|
August 9, 2006 |
|
SHAH DIAGNOSTIC INSTITUTE PRIVATE LIMITED Vs. UNION OF INDIA
|
March 7, 2006 |
|
SHAHAR PALIKA KAMGAR UNION Vs. CHIEF OFFICER, AHMEDNAGAR MUNICIPAL COUNCIL
|
December 19, 2006 |
|
SHAHID SULTAN KHAN Vs. STATE OF MAHARASHTRA
|
October 4, 2006 |
|
SHAHU CHHATRAPATI SAHAKARI SAKHAR KARKHANA LTD Vs. SAKHAR KAMGAR SABHA
|
August 19, 2006 |
|
SHAIK HUSSAIN SHAIK MUSA Vs. MASOOD ALI AHMED ALI
|
November 27, 2006 |
|
SHAIKH ABDUL HASIB ABDUL MANNAN Vs. UNION OF INDIA
|
April 28, 2006 |
|
SHAIKH JAVED SHAIKH AYYUB Vs. STATE OF MAHARASHTRA
|
October 5, 2006 |
|
SHAIKH PARVEJ QUAMAR KAMRUZAMA AZMI Vs. BAJAJ AUTO LTD
|
July 3, 2006 |
|
SHAIKH RAZZAK SHAIKH SALIM Vs. STATE OF MAHARASHTRA
|
December 15, 2006 |
|
SHAIKH SAFINA SALIM ALIAS SAFINA SHAFFI MOHAMMAD KAHREKAR Vs. SHAFFI MOHAMMAD KAJREKAR
|
April 7, 2006 |
|
SHAIKH SIKANDAR SK HAIDAR Vs. SARSWATI EDUCATION SOCIETY
|
November 29, 2006 |
|
SHAIKH VAIDULLA AJMATTULHAQ Vs. STATE OF MAHARASHTRA
|
April 20, 2006 |
|
SHAILA JAYWANT JADHAV Vs. SULOCHANA VASANT BHAVSAR
|
February 14, 2006 |
|
SHAILENDRA PRAKASHCHANDRA DARDA Vs. STATE OF MAHARASHTRA
|
December 22, 2006 |
|
SHAILESH DURGANANDA SANVORDENCAR Vs. DURGANANDA RAMNATH SINAI SANVORDENCAR
|
October 5, 2006 |
|
SHAILESH H BAJAJ Vs. SESA GOA LIMITED
|
April 27, 2006 |
|
SHAILESH SUDHIR JOGLEKAR Vs. NIRMAL KUMARGULZARILAL JAIN
|
March 24, 2006 |
|
SHAKTI LPG LTD Vs. UNION OF INDIA
|
January 13, 2006 |
|
SHAKUNTALA PRAVINBHAI SARAIA Vs. UNION CARBIDE INDIA LTD
|
July 18, 2006 |
|
SHALIGRAM LAXMAN WAKATE Vs. STATE OF MAHARASHTRA
|
March 3, 2006 |
|
SHALINI LAXMAN WADNERKAR Vs. BANK OF BARODA EMPLOYEES CO OPERATIVE HOUSING SOCIETY LTD
|
March 31, 2006 |
|
SHALINI LAXMAN WADNERKAR Vs. M M KOREGAONKAR
|
March 31, 2006 |
|
SHALINIBAI TRIMBAKRAO BEGDE Vs. NARAYAN HARNAJI BHALME
|
July 4, 2006 |
|
SHAM ALIAS KISHOR BHASKARRAO MATKARI Vs. STATE OF MAHARASHTRA
|
May 3, 2006 |
|
SHAM JAIRAMDAS BAJAJ Vs. STATE OF MAHARASHTRA
|
April 10, 2006 |
|
SHAM RAMNATH KAMULKAR Vs. STATE OF MAHARASHTRA
|
March 2, 2006 |
|
SHAMA TARACHAND FURKUNDE Vs. STATE OF MAHARASHTRA
|
September 25, 2006 |
|
SHAMEEM BAIG DILAWAR BAIG Vs. NAJMUNNISA BEGUM
|
September 13, 2006 |
|
SHAMIM AARA MOHAMMAD ISMAIL Vs. UNION OF INDIA
|
March 7, 2006 |
|
SHAMIM ALAUDDIN SHAIKH Vs. ALLAUDDIN GULAB SHAIKH
|
September 14, 2006 |
|
SHAMIT M MEHTA Vs. B A PATEL
|
December 15, 2006 |
|
SHAMRAO BHIKU YEVALE Vs. STATE OF MAHARASHTRA
|
February 7, 2006 |
|
SHAMRAO SHRIPAT TAMGADE Vs. STATE OF MAHARASHTRA
|
September 22, 2006 |
|
SHANAZ D SOUZA Vs. SHEIKH AMEER SAHEEB
|
October 19, 2006 |
|
SHANKAR ANANDWAGHMARE Vs. STATE OF MAHARASHTRA
|
January 30, 2006 |
|
SHANKAR BABA GOJEGAVE Vs. STATE OF MAHARASHTRA
|
September 8, 2006 |
|
SHANKAR BHAGWAN AMBHORE Vs. VICE CHANCELLOR DR BABA SAHEB AMBEDKAR MARATHWADA UNIVERSITY AURANGABAD
|
March 20, 2006 |
|
SHANKAR S/O VITTHAL MADKAM Vs. STATE OF MAHARASHTRA
|
July 5, 2006 |
|
SHANKAR SHRIDHARRAO DESHMUKH Vs. VYANKATESH SHANKARRAO DESHMUKH
|
August 28, 2006 |
|
SHANKARLAL GUKULLAL JAISWAL Vs. STATE OF MAHARASHTRA
|
November 6, 2006 |
|
SHANKARRAO NAGOJI MUGAL Vs. ADDITIONAL COLLECTOR
|
November 10, 2006 |
|
SHANKESHWAR PARSHWANATH SWEETAMBER MURTIPUJAK TAPAGACCHA JAIN SANGH Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI
|
March 10, 2006 |
|
SHANTABAI JAGANNATH JAISWAL Vs. ANANDIBAI SATYANARAYAN JAISWAL
|
July 7, 2006 |
|
SHANTABAI YASHWANT Vs. SHANKAR PARSHURAM NAIK
|
May 4, 2006 |
|
SHANTARAM DAMODAR SHUKLA Vs. STATE OF MAHARASHTRA
|
March 29, 2006 |
|
SHANTARAM GANESH SHENOY Vs. SPECIAL LAND ACQUISITION OFFICER RATNAGIRI
|
March 22, 2006 |
|
SHANTARAM KRISHNA KARKHANDIS Vs. STATE OF MAHARASHTRA
|
September 8, 2006 |
|
SHANTARAM RAGHUNATH KHALKAR Vs. NASHIK MUNICIPAL CORPORATION
|
July 18, 2006 |
|
SHANTILAL BHUJBAL VAIDYA Vs. VASANT RAMCHANDRA DASKUL
|
July 6, 2006 |
|
SHAOKH RIYASAT ALI Vs. PRESIDING OFFICER GOVERNMENT INDUSTRIAL TRIBUNAL
|
January 27, 2006 |
|
SHARAD GOVIND TEREDESAI Vs. STATE OF MAHARASHTRA
|
August 29, 2006 |
|
SHARAD H LOTLIKAR Vs. GOVERNMENT OF GOA
|
February 10, 2006 |
|
SHARAD NAMDEORAO SHIRBHATE Vs. STATE OF MAHARASHTRA
|
October 10, 2006 |
|
SHARAD VINAYAK BHAVE Vs. MANOJ TRYAMBAKRAO WANKHEDE
|
October 22, 2006 |
|
SHARAD VINAYAK BHAVE Vs. MANOJ TRYAMBAKRAO WANKHEDE
|
August 22, 2006 |
|
SHARDA JAYRAM BHALERAO Vs. STATE OF MAHARASHTRA
|
December 6, 2006 |
|
SHARDA SYNTHETICS BOMBAY P LTD DOMBIVLI Vs. UNION OF INDIA
|
June 29, 2006 |
|
SHARP DETECTIVE PVT LTD Vs. BABU D TRIBHUVAN
|
September 19, 2006 |
|
SHASHIKANT RAMESHPANT KAVISHWAR Vs. MANAGING DIRECTOR MAHARASTRA STATE CO-OPERATIVE AGRICULTURE
|
December 12, 2006 |
|
SHASHIKANT SOMNATH BHAIBHANG Vs. SANDESH GURUSIDDH SHAHIR
|
July 12, 2006 |
|
SHATRUGHAN SINHA Vs. GURUDEV SINGH MANN
|
July 25, 2006 |
|
SHAUKIN JAFFER SAYED Vs. STATE OF MAHARASHTRA
|
December 12, 2006 |
|
SHAW WALLACE AND COMPANY LTD Vs. MOHAN ROCKY SPRING WATER BREWERIES LTD
|
April 5, 2006 |
|
SHEELA SUBHASH SALI Vs. COMMISSIONER NASIK MUNICIPAL CORPORATION
|
November 21, 2006 |
|
SHEELABAI BHIMRAO TELTUMBDE Vs. UNION OF INDIA
|
December 20, 2006 |
|
SHEKOBA AUTO PRIVATE LTD Vs. B D HAJARE
|
March 3, 2006 |
|
SHEKOJI BHIMRAO Vs. MOTIRAM MARUTI MARATHA
|
November 9, 2006 |
|
SHERBAHADUR AKRAM KHAN Vs. STATE OF MAHARASHTRA
|
December 8, 2006 |
|
SHESHRAO BHAURAO SABLE Vs. GANESH MAHADEORAO SABLE
|
September 13, 2006 |
|
Shikshak Pratishtaan Vs. State of Maharashtra
|
January 13, 2006 |
|
SHIPPING CORPORATION OF INDIA LTD Vs. MADAN KARSON
|
July 31, 2006 |
|
SHIPPING CORPORATION OF INDIA LTD Vs. NIRLON SYNTHETIC FIBRES AND CHEMICALS LTD
|
July 31, 2006 |
|
SHIRI ALIAS SHRIKANT GAUNKAR Vs. STATE OF GOA
|
August 7, 2006 |
|
SHIRISH MADHUKAR DALVI Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
July 13, 2006 |
|
SHIRPI WOOD CRAFT INDUSTRIES, BARDEZ, GOA Vs. M/S. UMESH STORES AND 2 ORS.
|
November 23, 2006 |
|
SHISHIR VASANT SINDEKAR Vs. GOKHALE EDUCATION SOCIETY
|
April 4, 2006 |
|
SHIV BHIM JYOTI BAHUUDDESHIYA SHIKSHAN PRASARAK SANSTHA Vs. STATE OF MAHARASHTRA
|
December 8, 2006 |
|
SHIV SHYAM SALES ENTERPRISES Vs. STATE OF MAHARASHTRA
|
June 6, 2006 |
|
SHIVAJI CHANDOJI KHILLARE Vs. STAT OF MAHARASHTRA
|
January 17, 2006 |
|
SHIVAJI GANPAT SUTAR Vs. STATE OF MAHARASHTRA
|
December 15, 2006 |
|
SHIVAJI GANPATRAO HARALE Vs. STATE OF MAHARASHTRA
|
August 30, 2006 |
|
SHIVAJI JANAPPA LANDGE Vs. STATE OF MAHARASHTRA
|
October 20, 2006 |
|
SHIVAJI SAMPAT JAGTAP Vs. RAJAN HIRALAL ARORA
|
August 11, 2006 |
|
SHIVAJI SIDRAM BHOIR Vs. STATE OF MAHARASHTRA
|
September 11, 2006 |
|
SHIVAJI WAMAN EODASE Vs. CHANDRAPATI ISHWARSINGH DAHIYA
|
April 20, 2006 |
|
SHIVNATH DAGDU GAYAKE Vs. STATE OF MAHARASHTRA
|
July 18, 2006 |
|
SHIVPAL RAJPAL THAKUR Vs. STATE OF MAHARASHTRA
|
September 22, 2006 |
|
SHIVRAJ CHANDRAKANT SAWANT Vs. SHEETAL SHIVRAJ SAWANT
|
September 25, 2006 |
|
SHIVSHANKAR SINGH RAMJITSINGH THAKUR Vs. STATE OF MAHARASHTRA
|
August 24, 2006 |
|
SHOBHA W/O KAILASH BONEKAR Vs. CANTONMENT EXECUTIVE OFFICER CANTONMENT BOARD; SUMAN DATTATRAYA KADAM
|
September 19, 2006 |
|
SHRAMIK SENA Vs. BLUE STAR WORKERS UNION
|
May 3, 2006 |
|
SHRAMIK SENA Vs. RELIANCE INDUSTRIES LTD
|
October 11, 2006 |
|
SHRAVANSINGH PREMSINGH RATHOD Vs. STATE OF MAHARASHTRA
|
September 20, 2006 |
|
SHRAWAN SADHUJI GORLE Vs. VASANTRAO SANTOSHRAO JAGTAP
|
August 10, 2006 |
|
SHRI ANNA DURAI AND DILLI GANPATI DEVENDRA Vs. A.N. ROY, COMMISSIONER OF POLICE,
|
October 18, 2006 |
|
SHRI ARUN V. SUBHEDAR Vs. SHYAMACHARAN BHAGWATI PRASAD TIWARI AND ORS.
|
June 6, 2006 |
|
SHRI BARKAT ALI Vs. SHRI RAMKRISHNA S. NAIK
|
March 2, 2006 |
|
SHRI PRADEEP K R SANGODKER Vs. STATE OF GOA
|
August 24, 2006 |
|
SHRI RAM S S PARIHAR Vs. STATE OF GOA
|
April 21, 2006 |
|
SHRI SANJAY PANDURANG Vs. STATE, THROUGH PUBLIC PROSECUTOR
|
June 8, 2006 |
|
SHRIDHAR SAKHARAM OMLE Vs. YESHWANTRAO CHAWAN ACADEMY OF DEVELOPMENT ADMINISTRATION
|
July 18, 2006 |
|
SHRIDHAR YESHWANT BHOSALE Vs. STATE OF MAHARASHTRA
|
December 7, 2006 |
|
SHRIKANT ADYAPRASAD TIWARI Vs. STATE OF MAHARASHTRA
|
August 17, 2006 |
|
SHRIKANT CHINTAMAN JOSHI Vs. PUNE MUNICIPAL CORPORATION
|
April 5, 2006 |
|
SHRIKANT HANMANT BIJARGI Vs. STATE OF MAHARASHTRA
|
November 20, 2006 |
|
SHRIKRISHNA HARIBHAU GORE Vs. SADASHIV LAXMAN PUDALE
|
November 13, 2006 |
|
SHRIKRISHNA RUPRAOJI METKAR Vs. UNION OF INDIA
|
October 19, 2006 |
|
SHRIMATI ARJUN GHAWAL Vs. GANESH ARJUN GHATWAL
|
February 2, 2006 |
|
SHRIPAD GANPAT UGHADE Vs. STATE OF MAHARASHTRA
|
April 4, 2006 |
|
SHRIPAD GANPATI BHAT Vs. REGISTRAR TILAK MAHARASHTRA VIDYAPEETH PUNE
|
February 15, 2006 |
|
SHRIPAT RAMNATH SANAP Vs. DILIP BABAN SANAP
|
November 10, 2006 |
|
SHRIPATI SHIVRAM GAIKWAD Vs. STATE OF MAHARASHTRA
|
August 21, 2006 |
|
SHRIRAM GANGARAM BUTE Vs. DEPUTY REGISTRAR CO OP SOCIETY AKOLA
|
November 6, 2006 |
|
SHRIRAM GANPATRAO YAWALE Vs. RESIDENT DEPUTY COLLECTOR AMRAVATI
|
December 20, 2006 |
|
SHRIRAM JAGOJI BRAHMANE Vs. STATE OF MAHARASHTRA
|
November 9, 2006 |
|
SHRIRAM S O NAGORDHAR MAHAJAN Vs. STATE OF MAHARASHTRA
|
February 23, 2006 |
|
SHRIRAM TIMAJI CHACHANE Vs. STATE OF MAHARASHTRA
|
September 22, 2006 |
|
SHRIRANG RAMRATAN CHANDAK Vs. UNION OF INDIA
|
April 20, 2006 |
|
SHUBHADA POLYMERS PRODUCTS P LTD Vs. UNION OF INDIA
|
March 9, 2006 |
|
SHUBHAM BAHUUDESHIYA SHIKSHAN SANSTHA Vs. PRESIDING OFFICER SCHOOL TRIBUNAL NAGPUR
|
February 28, 2006 |
|
SHUBHKARAN JAIN Vs. LEENA GOVIND BHATIA
|
September 26, 2006 |
|
SHYAM CHAGANLAL AGARWAL Vs. COMMISSIONER OF CUSTOMS (IMPORT)
|
February 1, 2006 |
|
SHYAMRAO RAMCHANDRA DHAYAGUDE Vs. STATE OF MAHARASHTRA
|
September 4, 2006 |
|
SICOM LTD Vs. UNION OF INDIA
|
July 18, 2006 |
|
SIDDHESHWAR DEVASTHAN Vs. ASSTT. COMMISSIONER OF C. EX.
|
February 6, 2006 |
|
SIDDIVINAYAK REALTIES PRIVATE LTD. A COMPANY REGISTERED UNDER PROVISIONS OF COMPANIES ACT, 1956 Vs. TULIP HOSPITALITY SERVICES LIMITED A LIMITED COMPANY REGISTERED UNDER PROVISIONS OF COMPANIES ACT, 1956,
|
September 4, 2006 |
|
SIDDIVINAYAK REALTIES PRIVET LTD Vs. TULIP HOSPITALITY SERVICES LIMITED
|
September 14, 2006 |
|
SIDDRAMAPPA ANANDRAO MULE Vs. STATE OF MAHARASHTRA
|
September 28, 2006 |
|
SIDDRAMAPPA ANANDRAO MULE Vs. STATE OF MAHARASHTRA
|
January 28, 2006 |
|
SIDEESHWAR PETH, SOLAPUR SOCIAL URBAN COOPERATIVE BANK LTD Vs. BESKAR STEEL CORPORATION, NIGAM A MANNAN BESKAR
|
March 14, 2006 |
|
SIDHARAM M YANAGANDUI Vs. STATE OF MAHARASHTRA
|
September 26, 2006 |
|
SIDHARAM M YANAGANDUL Vs. STATE OF MAHARASHTRA
|
September 27, 2006 |
|
SIKANDAR ALLA BAKSHA NAGARJI Vs. YESHWANT SUBRAO BIDKAR
|
July 6, 2006 |
|
SILICON GRAPHICS SYSTEM (INDIA) PRIVATE LIMITED Vs. UNION OF INDIA
|
April 19, 2006 |
|
SILVA ALIAS GORA SILVA AYANAR ARJUN Vs. NAWAL BAJAJ DEPUTY COMMISSIONER OF POLICE
|
November 13, 2006 |
|
SILVER JUBLEE DRYERS AND CLEANERS Vs. HIRALAL NEMICHAND SHAH
|
September 22, 2006 |
|
SILVESTRE D SOUZA Vs. STATE OF GOA
|
October 10, 2006 |
|
SILVESTRE DE SOUZA Vs. VENTURA DE SOUZA
|
November 20, 2006 |
|
SINDHU VISHWANATH PHADAKE Vs. PRINCIPAL KENDRIYA VIDYALAYA PUNE
|
May 4, 2006 |
|
SINGH SCRAP PROCESSORS PVT LTD Vs. COLLECTOR OF C EX
|
July 13, 2006 |
|
SITABAI RAMKISAN KACHI Vs. CHANDAR DEVINAN KASURE
|
June 13, 2006 |
|
SITARAM DATTU SHINDE Vs. STATE OF MAHARASHTRA
|
September 25, 2006 |
|
SK ISRAIL SK BABBU Vs. STATE OF MAHARASHTRA
|
January 20, 2006 |
|
SMALL SCALE ENTERPRENEURS ASSOCIATION Vs. STATE OF MAHARASHTRA
|
January 24, 2006 |
|
SNEHA SATYANARAYANA AGRAWAL Vs. STATE OF MAHARASHTRA
|
September 28, 2006 |
|
SNEHADEEP STRUCTURES PRIVATE LIMITED Vs. MAHARASHTRA SMALL SCALE INDUSTRIES DEVELOPMENT CORPORATION LIMITED
|
November 24, 2006 |
|
SOHEL JANMUHAMMED MEMON Vs. STATE OF MAHARASHTRA
|
September 1, 2006 |
|
SOMCHAND ALIAS BHAVANJI VELJI LODAYA Vs. STATE OF MAHARASHTRA
|
July 6, 2006 |
|
SOMNATH NANDA NAIK PALANG Vs. RADHABAI
|
September 25, 2006 |
|
SONABAI S WAGHADE Vs. STATE OF MAHARASHTRA
|
March 31, 2006 |
|
SOPANA RAMBHAU MUSALE Vs. BABAN BHAGWANTA KHADE
|
July 13, 2006 |
|
SOU NALINI GANGADHAR ANUSTHANE Vs. MAHARASHTRA SHIKSHAN PRASARAK MANDAL
|
March 31, 2006 |
|
SOUTHERN NAGPUR COOP HSG SOC LTD Vs. PURUSHOTTAM RAGHOSAO SHEGAONKAR
|
August 3, 2006 |
|
SPECIAL LAND ACQUISITION OFFICE Vs. CHINDHA FAKIRA PATIL
|
November 9, 2006 |
|
SPECIAL LAND ACQUISITION OFFICER Vs. CRISTIANO D SOUZA
|
August 18, 2006 |
|
SPECIAL LAND ACQUISITION OFFICER (2) AND ANIBAI JANARDAN PATIL Vs. DIVISIONAL CONTROLLER, MAHARASHTRA STATE ROAD TRANSPORT CORPORATION, MUMBAI DIVISION
|
December 11, 2006 |
|
SPECIAL LAND ACQUISITION OFFICER (7), BOMBAY AND BOMBAY SUBURBAN DISTRICT Vs. MUNICIPAL COMMISSIONER GR BOMBAY MUNICIPAL CORPORATION
|
April 4, 2006 |
|
SPECIAL LAND ACQUISITION OFFICER AND BOMBAY SUBURBAN DISTRICT Vs. SHARDA PRATAP TALSANIA
|
April 4, 2006 |
|
SPECIAL LAND ACQUISITION OFFICER SIP Vs. JOSE PRAZERES DE PIEDADE PINTO
|
February 23, 2006 |
|
SPL TECHNOCHEM LTD Vs. TRAXPO ENTERPRISES PVT LTD
|
September 12, 2006 |
|
ST FRANCIS INDUSTRIAL TRAINING INSTITUTE Vs. P J JOSE
|
October 16, 2006 |
|
ST ULAI HIGH SCHOOL Vs. DEVENDRAPRASAD JAGANNATH SINGH
|
December 18, 2006 |
|
STANLEY BARROS PEREIRA Vs. JULIETA COTA E CLEMENTE
|
August 17, 2006 |
|
STATE BANK OF INDIA Vs. MOTI THAWARDAS DADLANI
|
December 18, 2006 |
|
STATE BANK OF INDIA Vs. RAMKRISHNA S O JAIRMAJI SAKHARKAR
|
February 13, 2006 |
|
STATE BANK OF INDIA Vs. RAMESH SAMARTH MORE
|
July 6, 2006 |
|
STATE OF GOA Vs. EXECUTIVE ENGINEER
|
October 13, 2006 |
|
STATE OF GOA Vs. DEVENDRA RAJARAM SINAI KELEKAR
|
October 13, 2006 |
|
STATE OF GOA Vs. USHA CHAWAN
|
November 10, 2006 |
|
STATE OF GOA Vs. VAIKUNTH J NAIK
|
November 15, 2006 |
|
STATE OF GOA Vs. PRISCA FERNANDESE FERRAO
|
September 21, 2006 |
|
STATE OF GOA Vs. FRANCISCO TONY COLACO
|
September 18, 2006 |
|
STATE OF GOA Vs. FRANCISCO A CUNHA
|
September 28, 2006 |
|
STATE OF GOA Vs. VAMAN KRISHNA KHEDEKAR
|
September 14, 2006 |
|
STATE OF GOA Vs. FRANCISCO TONY COLACO
|
September 8, 2006 |
|
STATE OF GOA Vs. SURESH V KAMAT WAGH
|
August 11, 2006 |
|
STATE OF GOA Vs. PRABHAKAR GOVIND CHARI
|
February 24, 2006 |
|
STATE OF GOA OUGH SECRETARY Vs. GANGADHAR NARSINGDAS AGARWAL
|
November 17, 2006 |
|
STATE OF GOA THROUGH THE DY COLLECTOR Vs. PEDRO PAULO TOSCANO DIED BY LRS
|
October 13, 2006 |
|
STATE OF GUJARAT Vs. RAJUBHAI DHAMIRBHAI BARIA
|
February 24, 2006 |
|
STATE OF KARNATAKA Vs. PASTOR P RAJU
|
August 4, 2006 |
|
STATE OF MAHARASHTA Vs. PRESIDING OFFICER INDUSTRIAL COURT
|
July 5, 2006 |
|
STATE OF MAHARASHTRA Vs. AJITSINGH HARNAMSINGH GUJRAL
|
June 26, 2006 |
|
STATE OF MAHARASHTRA Vs. SANJAY SADU
|
May 5, 2006 |
|
STATE OF MAHARASHTRA Vs. RAM PANDHARINATH CHIDRAWAR
|
April 27, 2006 |
|
STATE OF MAHARASHTRA Vs. BALASAHEB VITHALRAO JADHAV
|
August 21, 2006 |
|
STATE OF MAHARASHTRA Vs. ANTONIO SOARES
|
August 25, 2006 |
|
STATE OF MAHARASHTRA Vs. NIVRUTI G AHIR
|
August 23, 2006 |
|
STATE OF MAHARASHTRA Vs. TONY FERNANDES
|
August 4, 2006 |
|
STATE OF MAHARASHTRA Vs. ASSIS DOMNIC WARAUXILE
|
August 9, 2006 |
|
STATE OF MAHARASHTRA Vs. MUSTAQ ISMAIL MEMON
|
August 17, 2006 |
|
STATE OF MAHARASHTRA Vs. ARJUN LAXMAN JOGADIYA ALIAS ABDUL REHMAN SHAIKH
|
August 11, 2006 |
|
STATE OF MAHARASHTRA Vs. BALIRAM GIRDHAR PATIL
|
July 13, 2006 |
|
STATE OF MAHARASHTRA Vs. RAMDAS CONSTRUCTION CO
|
July 12, 2006 |
|
STATE OF MAHARASHTRA Vs. K B NIMBALKAR
|
February 13, 2006 |
|
STATE OF MAHARASHTRA Vs. MARUTIDAGDU KARDILE
|
February 22, 2006 |
|
STATE OF MAHARASHTRA Vs. PRAKASH CHANDULAL RATHOD
|
February 22, 2006 |
|
STATE OF MAHARASHTRA Vs. NAJIR AHMAD MOHID KHAN
|
February 15, 2006 |
|
STATE OF MAHARASHTRA Vs. AJAY ALIAS RAMESHWAR RAGHURAM
|
February 28, 2006 |
|
STATE OF MAHARASHTRA Vs. ANANT GURUNATH JOTRAO
|
January 24, 2006 |
|
STATE OF MAHARASHTRA Vs. PUNDLIK BAPURAO DHABALE
|
January 25, 2006 |
|
STATE OF MAHARASHTRA Vs. K B NIMBALKAR
|
February 3, 2006 |
|
STATE OF MAHARASHTRA Vs. VIMALBAI
|
April 4, 2006 |
|
STATE OF MAHARASHTRA Vs. SUBHASHCHANDRA BAPUSAHEB PATANKAR
|
April 3, 2006 |
|
STATE OF MAHARASHTRA Vs. NARSINH MANYA BAPU BHOSALE
|
April 25, 2006 |
|
STATE OF MAHARASHTRA Vs. BHANUDAS MARUTI KADAKNE
|
March 17, 2006 |
|
STATE OF MAHARASHTRA Vs. HANMANT PRABHAKAR WAIDANDE
|
November 17, 2006 |
|
STATE OF MAHARASHTRA Vs. PARMESHWARAN SUBRAMANI
|
November 23, 2006 |
|
STATE OF MAHARASHTRA Vs. DADASAHEB RANE
|
November 8, 2006 |
|
STATE OF MAHARASHTRA Vs. MOHANDAS S GAWADE
|
October 12, 2006 |
|
STATE OF MAHARASHTRA Vs. PRATAPSINHA ALIAS SANJAY SHANKARRAO CHAVAN
|
August 31, 2006 |
|
STATE OF MAHARASHTRA Vs. BHARAT BABURAO GAVHANE
|
September 29, 2006 |
|
STATE OF MAHARASHTRA Vs. BALBHIM MAROTIRAO PATODEKAR
|
October 4, 2006 |
|
STATE OF MAHARASHTRA Vs. VIPUL DHRUVA
|
September 22, 2006 |
|
STATE OF MAHARASHTRA Vs. JUBEDABAI SHABBIRSHAH
|
December 4, 2006 |
|
STATE OF MAHARASHTRA Vs. POONAMDAS BISANDAS BAIRAGI
|
November 30, 2006 |
|
STATE OF MAHARASHTRA Vs. HARUBEG GULAMRASUL BEG
|
December 7, 2006 |
|
STATE OF MAHARASHTRA Vs. JUBEDABAI SHABBIRSHAH
|
December 14, 2006 |
|
STATE OF MAHARASHTRA Vs. PUNJAJI SITARAM TAYADE
|
July 26, 2006 |
|
STATE OF MAHARASHTRA Vs. SUNIL BANSILAL JAIN VENDOR
|
December 7, 2006 |
|
STATE OF MAHARASHTRA Vs. B S VARDIA GENERAL MANAGER
|
February 13, 2006 |
|
STATE OF MAHARASHTRA Vs. ARUN GULAB GAWLI
|
February 21, 2006 |
|
STATE OF MAHARASHTRA Vs. PAPPU ALIAS SURESH BUDHARIMAL KALANI
|
September 29, 2006 |
|
STATE OF MAHARASHTRA Vs. KRISHNAPRASAD RAMPRASAD GURUM
|
March 20, 2006 |
|
STATE OF MAHARASHTRA Vs. PURUSHOTTAM MAVENDRA MOHANTHY
|
September 22, 2006 |
|
STATE OF MAHARASHTRA Vs. RAJESH JAYSINGLAL SHAH
|
August 25, 2006 |
|
STATE OF MAHARASHTRA Vs. TATA ENGINEERING LOCOMOTIVE CO. LTD
|
July 14, 2006 |
|
STATE OF MAHARASHTRA Vs. NAVNATH BABAN ANNADATE
|
December 18, 2006 |
|
STATE OF MAHARASHTRA Vs. MANIK TUKARAM HONMANE
|
December 20, 2006 |
|
STATE OF MAHARASHTRA Vs. GOVINDA SAMPATRAO GHOGARE
|
December 20, 2006 |
|
STATE OF MAHARASHTRA & ANR Vs. SHANKAR RODBAJI SHINDE & ORS
|
January 9, 2006 |
|
STATE OF MAHARASHTRA COMPLAINANT Vs. DNYANESHWAR SURESH BORKAR
|
May 5, 2006 |
|
STATE OF MAHARASHTRA THROUGH PUBLIC PROSECUTOR Vs. SHAMDEO S/O GOVINDRAM GIRADKAR
|
July 25, 2006 |
|
STATE THROUGH PUBLIC PROSECUTOR Vs. SURESH S/O BASAPPA HONEGERI
|
August 19, 2006 |
|
STATE THROUGH PUBLIC PROSECUTOR Vs. RAJENDRA DATTA ZAREKAR
|
August 16, 2006 |
|
STATE THROUGH PUBLIC PROSECUTOR Vs. SURYA JALMI S/O SANKAR JALMI
|
August 18, 2006 |
|
STATE THROUGH PUBLIC PROSECUTOR Vs. JANU GAWADE
|
October 11, 2006 |
|
STATE THROUGH PUBLIC PROSECUTOR Vs. ROHIDAS HARI VAST
|
March 9, 2006 |
|
STATE THROUGH PUBLIC PROSECUTOR HIGH COURT OF BOMBAY AT GOA Vs. AGNELO FERRAO SON OF JOSE FERRAO
|
July 21, 2006 |
|
STATE TROUTH PUBLIC PROSEDUTOR HIGH COURT OF BOMBAY Vs. GOHIDAS HARI VAST
|
March 9, 2006 |
|
STATEOF MAHARASHTRA Vs. SHYAMKANT DATTARAYA PATIL
|
January 23, 2006 |
|
SUB VIJAY INTERNATIONAL PVT LTD Vs. COMMISSIONER MUNICIPAL CORP
|
June 28, 2006 |
|
SUB-REGISTRAR, BICHOLIM TALUKA Vs. VINAYAK TRIVIKRAM JOSHI
|
February 2, 2006 |
|
SUBHAG S KAVI Vs. STATE OF MAHARASHTRA
|
June 27, 2006 |
|
SUBHAS ANNA KOOL Vs. DAUND TAL SAHAKARI DUDH
|
May 2, 2006 |
|
SUBHAS PUNDALIC PERNIM USGAONACAR Vs. SAULO GUNO CHARI (DECEASED) BY LRS. AND ANOTHER
|
November 27, 2006 |
|
SUBHASH ARJUNDAS KATARIA Vs. STATE OF MAHARASHTRA
|
May 5, 2006 |
|
SUBHASH BHIKAJI SABNIS Vs. UNION OF INDIA
|
March 10, 2006 |
|
SUBHASH GULABCHAND JAHU Vs. MAHARASHTRA STATE TRANSPORT CORPORATION
|
October 3, 2006 |
|
SUBHASH LUTHER MANMOTHE Vs. STATE OF MAHARASHTRA
|
June 26, 2006 |
|
SUBHASH MADHAVRAO BARAVKAR Vs. DADASAHEB HAUSRAO KHEDKAR
|
November 8, 2006 |
|
SUBHASH NAMDEO PATIL Vs. STATE OF MAHARASHTRA
|
December 1, 2006 |
|
SUBHASH NAMDEO PATIL Vs. STATE OF MAHARASHTRA
|
December 21, 2006 |
|
SUBHASH RAMBHAU WAGASKAR Vs. STATE OF MAHARASHTRA
|
March 31, 2006 |
|
SUBHASH S AGRAWAL Vs. STATE OF MAHARASHTRA
|
July 17, 2006 |
|
SUBHASH S/O CHANDU WATHORE Vs. STATE OF MAHARASHTRA
|
September 15, 2006 |
|
SUBHASH TULSIRAM JADHAO Vs. STATE OF MAHARASHTRA
|
July 6, 2006 |
|
SUBHASH VITHAL KHAIRE Vs. STATE OF GOVERNMENT OF MAHARASHTRA
|
April 25, 2006 |
|
SUBHASH VITHAL KHAIRE Vs. STATE OF GOVERNMENT OF MAHARASHTRA
|
April 24, 2006 |
|
SUBHODH K SHETYE Vs. PRABHAKAR MEHTA
|
February 7, 2006 |
|
SUBODH PRADIP KINI Vs. STATE OF MAHARASHTRA
|
March 2, 2006 |
|
SUDAM SHARAVAN BAVISKAR Vs. EDUCATION OFFICER DECONDARY ZILLA PARISHAD
|
December 22, 2006 |
|
SUDARSHAN DEVIDASRAO BHORE Vs. JAGJEETSINGH CHIRAGIYA
|
April 21, 2006 |
|
SUDHA BHALCHANDRA PATHAK Vs. M S R T CORPORATION
|
November 20, 2006 |
|
SUDHAKAR BABURAO MALI Vs. STATE OF MAHARASHTRA
|
August 23, 2006 |
|
SUDHAKAR DATTARAM YEDNIK Vs. STATE OF MAHARASHTRA
|
December 8, 2006 |
|
SUDHAKAR PUNA WAGH Vs. STATE OF MAHARASHTRA
|
March 27, 2006 |
|
SUDHIR DIAMONDS Vs. UNION OF INDIA
|
March 9, 2006 |
|
SUDHIR NARAYAN SAWANT Vs. STATE OF MAHARASHTRA
|
April 24, 2006 |
|
SUJATA KESHARINATH SAWE Vs. MAHARASHTRA POLLUTION CONTROL BOARD
|
May 4, 2006 |
|
SUJATA RANDEEP MORE Vs. PARSHAVNATH CO-OPERATIVE BNK LTD
|
October 9, 2006 |
|
SUJIT SURESH MENPAL Vs. A N ROY
|
September 28, 2006 |
|
SUKHADA KUDKE Vs. DIRECTOR OF PANCHSYATS
|
March 13, 2006 |
|
SUKHADA KUDKE Vs. DIRECTOR OF PANCHAYATS GOVERNMENT OF GOA
|
March 18, 2006 |
|
SUKHALAL KUMAR Vs. PRAKASH B BORKAR
|
August 23, 2006 |
|
SUKHDEO AMBUJI BAHAKAR Vs. SAVITA GAJANAN KALNE
|
April 18, 2006 |
|
SUKHDEO DATTOBA ADHAV Vs. JANARDHAN DATTOBA ADHAV
|
March 14, 2006 |
|
SUKUMAR M KHOT Vs. STATE OF MAHARASHTRA
|
March 21, 2006 |
|
SUMANBALA AGGARWAL Vs. UNION OF INDIA
|
June 13, 2006 |
|
SUMERSING GANPATSINGH PARDESHI Vs. KARMALA TALUKA EDUCATION
|
August 30, 2006 |
|
SUMIKIN BUSSAN HONG KONGINTERNATIONAL LIMITED Vs. MANHARLAL TRIKAMDAS MODY
|
May 2, 2006 |
|
SUNANDA ASHOK BHOSALE Vs. STATE OF MAHARASHTRA
|
July 31, 2006 |
|
SUNANDA HARI KADAM Vs. MANISHA HOSPITAL
|
May 4, 2006 |
|
SUNANDA RATANSINGH DABERAO Vs. ANANT NARAYAN INGLE
|
September 20, 2006 |
|
SUNDARBAI RAMESH Vs. GANGABAI RAMESH KHAIRNAR
|
March 16, 2006 |
|
SUNETRA SURESH KERKAR Vs. SAVITRI BABLI GAUDE
|
November 8, 2006 |
|
SUNIL BALARAM ROY Vs. DIVISIONAL COMMISSIONER
|
July 21, 2006 |
|
SUNIL BHASKARRAO KULKARNI Vs. STATE OF MAHARASHTRA
|
September 29, 2006 |
|
SUNIL GOWARDHAN SHELLARE Vs. ARUN BHAGWAN KAWARE
|
February 1, 2006 |
|
SUNIL JANARDAN SHEREKAR Vs. NAGAR PARISHAD YAVATMAL
|
November 30, 2006 |
|
SUNIL KUMAR AGARWAL Vs. SPECIAL RECOVERY OFFICER
|
April 25, 2006 |
|
SUNIL KUMAR AGARWAL Vs. ABHYUDAYA CO OP BANK LTD
|
April 25, 2006 |
|
SUNIL NAMDEV DHUMAL Vs. STATE OF MAHARASHTRA
|
August 11, 2006 |
|
SUNIL PREMSUKH SANCHETI Vs. STATE OF MAHARASHTRA
|
August 7, 2006 |
|
SUNIL RAJYA KALE Vs. STATE OF MAHARASHTRA
|
September 13, 2006 |
|
SUNIL RAM SAPKAL Vs. STATE OF MAHARASHTRA
|
July 28, 2006 |
|
SUNIL RAMARAO PARASKAR Vs. STATE OF MAHARASHTRA
|
August 9, 2006 |
|
Sunil Raosaheb Narke Vs. Air India
|
January 13, 2006 |
|
SUNIL SETH Vs. NIRANJAN D WOODY
|
September 4, 2006 |
|
SUNIL SHAMRAO JADHAV Vs. KOLHAPUR MUNICIPAL
|
April 27, 2006 |
|
SUNIL SHAMRAOJI SHINDE Vs. STATE OF MAHARASHTRA
|
July 27, 2006 |
|
SUNIL TUKARAM BHARADKAR Vs. SHANTOSH GOPICHAND RANE
|
April 10, 2006 |
|
SUNIL VASSUDEV PEDNEKAR Vs. BICHOLIM URBAN CO OPERATIVE BANK LTD
|
April 13, 2006 |
|
SUNIL VASSUDEV PEDNEKAR Vs. BICHOLIM URBAN CO OPERATIVE BANK LTD
|
January 13, 2006 |
|
SUNIL VISHWANATH GURAV Vs. STATE OF MAHARASHTRA
|
October 17, 2006 |
|
SUNITA ARVIND PENDHARKAR Vs. STATE OF MAHARASHTRA
|
June 1, 2006 |
|
SUNITA RAJENDRA VANAMALI Vs. RAJENDRA GANPATRAO VANAMALI
|
November 8, 2006 |
|
SUO MOTU Vs. STATE OF MAHARASHTRA
|
September 20, 2006 |
|
SUO MOTU Vs. E N SAKORE P S I VAIRAG POLICE STATION
|
July 14, 2006 |
|
SUPADU SONU NEMADE Vs. STATE OF MAHARASHTRA
|
September 29, 2006 |
|
SUPER CLEANERS Vs. EMPLOYEES STATE INSURANCE CORPORATION
|
August 14, 2006 |
|
SUREKHA DNYANESHWAR SONAWANE Vs. COMMISSIONER OF POLICE
|
February 22, 2006 |
|
SURENDRA GYANCHAND CHAWLA Vs. STATE OF MAHARASHTRA
|
July 12, 2006 |
|
SURENDRA JAINARAYAN KAPUR Vs. STATE OF MAHARASHTRA
|
December 11, 2006 |
|
SURENDRA M WAGH Vs. MANOHAR KRISHNA KALE
|
May 4, 2006 |
|
SURENDRA PRAHLAD CHIKTE Vs. STATE OF MAHARASHTRA
|
October 17, 2006 |
|
SURENDRA SHANKARLAL BAJAJ Vs. STATE OF MAHARASHTRA
|
September 13, 2006 |
|
SURENDRA SUKHADEO SHENDE Vs. STATE OF MAHARASHTRA
|
March 10, 2006 |
|
SURENDRA WAMANRAO NISTANE Vs. NEW GRAMIN SHIKSHAN SANSTHA
|
September 11, 2006 |
|
SURESH BABAN KAKODKAR Vs. STATE OF GOA
|
March 3, 2006 |
|
SURESH KANJI SOLANKI Vs. DILIP GOVID BARIA
|
June 6, 2006 |
|
SURESH KESHAV DOLE Vs. SATPUDA URBAN CREDIT CO OP SOCIETY LTD
|
June 26, 2006 |
|
SURESH M JAIN Vs. DARUWALA WADI COOPERATIVE HOUSING SOCIETY LTD
|
January 27, 2006 |
|
SURESH PURI S/O BALAKRAM PURI Vs. SNEHA SURESH PURI
|
September 26, 2006 |
|
SURESH RATAN NADAGE Vs. STATE OF MAHARASHTRA
|
April 27, 2006 |
|
SURESH SAKHARAM SARANKAR Vs. UNION OF INDIA
|
February 16, 2006 |
|
SURESH SHRIRAM GAIKWAD Vs. STATE OF MAHARASHTRA
|
December 20, 2006 |
|
SURESH SUNDERRAO NAYAK Vs. M K PANDEY DIRECTOR OF INCOME TAX
|
October 16, 2006 |
|
SURESH VISHWANATH JADHAV Vs. STATE OF MAHARASHTRA
|
July 7, 2006 |
|
SURESHCHANDRA AGARWAL Vs. DIV JOINT REGISTRAR
|
March 6, 2006 |
|
SURESHCHANDRA DATTU SINAI NADKARNI Vs. DATTU SINAI NADKARNI
|
March 24, 2006 |
|
SURESHRAO S/O GOVINDRAO GAWHALE Vs. DIVISIONAL COMMISSIONER
|
July 11, 2006 |
|
SURYA UPENDRA RAIKAR Vs. ATCHUT UPENDRA RAIKAR
|
November 27, 2006 |
|
SURYABHAN DHUNDAJI BAWANE Vs. BHULABAI CHANDRABHAN BAWANE
|
August 10, 2006 |
|
SURYAKANT ALIAS PAPPU DHYANU KAMBLE Vs. STATE OF MAHARASHTRA
|
September 12, 2006 |
|
SUSAI TAMBU RAJU Vs. STATE OF MAHARASHTRA
|
October 7, 2006 |
|
SUSHANT T KARWARKAR Vs. MORMUGAO PORT TRUST
|
March 3, 2006 |
|
SUSHILA SHANTILAL JHAVERI Vs. UNION OF INDIA
|
July 10, 2006 |
|
SUVARNA MADHUKARSHELWATKAR Vs. STATE OF MAHARASHTRA
|
June 16, 2006 |
|
SUVARNA PROCESSORS Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI
|
November 15, 2006 |
|
SWAM MILLS LTD Vs. UNION OF INDIA
|
April 28, 2006 |
|
SWAMI SWARUPANAND CO OPERATIVE HOUSING SOCIETY Vs. STATE OF MAHARASHTRA
|
July 7, 2006 |
|
SWAPNIL MADHUKAR RAMADE Vs. RAJA RAM JAGU SAHU
|
February 21, 2006 |
|
SYED SHAKERALI SYED YUSUF ALI Vs. STATE OF MAHARASHTRA
|
April 26, 2006 |
|
T T BLADES Vs. UNITED INDIA FIRE AND GENERAL INSURANCE
|
April 10, 2006 |
|
TAHERBHAI TAIYEBHAI POONAWALA Vs. G HAMID HASAN PATEL
|
December 5, 2006 |
|
TANAJI DHONDIBA PATIL Vs. STATE OF MAHARASHTRA
|
September 4, 2006 |
|
TANAJIRAO RANGARAO PATIL Vs. KOLHAPUR AGRICULTURAL PRODUCE MARKET COMMITTEE
|
February 13, 2006 |
|
TANU HEALTHCARE LTD Vs. UNION OF INDIA
|
September 28, 2006 |
|
Tanya Bungalow Behind VIP Complex Nashik Poona Road Nashik Vs. State of Maharashtra
|
January 25, 2006 |
|
TARAMATI BHAGWANDAS VITHLANI Vs. NAVJIVAN GULAB GAIKWAD
|
June 7, 2006 |
|
TARLA N MORJARIA OF MUMBAI Vs. BIPIN HIRALAL SHAH
|
June 5, 2006 |
|
TARUNA BOLTS Vs. ALZIRA BRAGANZA E RODRIGUES
|
July 5, 2006 |
|
TARUNKUMAR DWARKAPRASAD JAISWAL Vs. STATE OF MAHARASHTRA
|
April 25, 2006 |
|
TATA CONSULATANCY SERVICE LTD Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
September 20, 2006 |
|
TATA ENGINEERING LOCOMOTIVE CO LTD , HAVING ITS REGISTERED OFFICE Vs. UNION OF INDIA
|
February 15, 2006 |
|
TATA IRON AND STEEL COMPANY LIMITED Vs. SHAH VADILAL JETHALAL AGRO EQUIPMENT PVT LTD
|
August 3, 2006 |
|
TATA MEMORIAL CENTRE Vs. TATA MEMORIAL HOSPITAL WORKERS UNION
|
March 31, 2006 |
|
TATA MEMORIAL CENTRE Vs. TATA MEMORIAL HOSPITAL KAMGAR
|
April 28, 2006 |
|
TATA MEMORIAL CENTRE Vs. SANGHATANA
|
April 28, 2006 |
|
TATA MEMORIAL HOSPITAL Vs. AYUB MOHAMED ISHAQ SHEIKH
|
October 19, 2006 |
|
TATA MOTERS LTD. Vs. PHERMACEUTICAL PRODUCTS OF INDIA LTD.
|
October 16, 2006 |
|
TATA MOTORS LIMITED Vs. PIMPRI CHINCHWAD MUNICIPAL CORPORATION
|
August 4, 2006 |
|
TATA SSL LTD Vs. UNION OF INDIA
|
April 24, 2006 |
|
TCE CONSULTING ENGINEERS LTD Vs. DILIP P PANDIT
|
August 14, 2006 |
|
TEJAS DATTAGURU PEDURKAR Vs. MAHARASHTRA STATE BOARD OF SECONDARY AND HIGHER SECONDARY EDUCATION
|
March 3, 2006 |
|
TEJAS DATTAGURU PENDURKAR Vs. MAHARASHTRA STATE BOARD OF SECONDARY AND HIGHER SECONDARY EDUCATION PUNE KOLHAPUR DIVISIONAL BOARD
|
February 2, 2006 |
|
TEJPAL SINGH ARORA Vs. STATE OF MAHARASHTRA
|
November 17, 2006 |
|
TEKARAM KRISHNA GHORMARE Vs. STATE OF MAHARASHTRA
|
December 15, 2006 |
|
TEXTILE COMMITTEE Vs. SAIBABA COTTON WASTE SPINNING MILLS
|
November 19, 2006 |
|
TEXTILE COMMITTEE Vs. SAIBABA COTTON WASTE SPINNING
MILLS; TEXTILE COMMITTEE CESS; UNION OF INDIA
|
November 9, 2006 |
|
THANE JANATA SAHAKARI BANK LTD Vs. COMMISSIONER OF SALES TAX
|
April 18, 2006 |
|
THE GOA FOUNDATION Vs. FOMENTO RESORTS AND HOTELS LTD.
|
June 5, 2006 |
|
THEREZA CORDO Vs. VENKATESH LOTLIKAR
|
September 8, 2006 |
|
THOMAS A FERNANDES Vs. DIRECTOR DIRECTORATE OF EDUCATION
|
September 26, 2006 |
|
TIMBLO MINERALS PVT. LTD. Vs. THE STATE OF GOA AND ANR.
|
April 27, 2006 |
|
TIRATHDAS POKHARDAS KALDA Vs. SURIBAI ASSUMAL MOOLCHANDANI
|
October 6, 2006 |
|
TIRTHDAS POKHARDAS KALDA Vs. SURIBAI ASSUMAL MOOLCHANDANI
|
November 6, 2006 |
|
TITAN INDUSTRIES LTD Vs. UNION OF INDIA
|
July 10, 2006 |
|
TOTARAM HEMA WANKHEDKAR Vs. STATE OF MAHARASHTRA
|
July 4, 2006 |
|
TRAVEL FORCE Vs. MOHAN N BHAVE
|
October 19, 2006 |
|
TRILOKCHAND SHANTILAL BADJATE Vs. SURENDRALAL RAMANLAL PATNI
|
November 6, 2006 |
|
TRIMBAKRAO SHAHURAO DESHMUKH Vs. AHMEDNAGAR DISTRICT CENTRAL CO OPERATIVE BANK LTD
|
August 21, 2006 |
|
TRYAMBAK S/O ARJUN KAMBLE Vs. STATE OF MAHARASHTRA
|
September 13, 2006 |
|
TUKARAM ANGADRAO AKELE Vs. STATE OF MAHARASHTRA
|
February 6, 2006 |
|
TUKARAM DHONDIRAO SONAWANE Vs. STATE OF MAHARASHTRA
|
October 19, 2006 |
|
TUKARAM HARI SHEVALE Vs. LAXMIBAI VISHNU KULKARNI
|
June 19, 2006 |
|
TUKARAM KUSHABA GUJAR Vs. DAGADU K MASURKAR SINCE DECEASED THROUGH HIS LRS
|
August 31, 2006 |
|
TULIDAS SOIRU LAD Vs. SAUDE VINCENT RODRIGUES
|
October 19, 2006 |
|
TULSA BANSI DONGRE Vs. MAHARASHTRA STATE ELECTRICITY BOARD MUMBAI
|
April 12, 2006 |
|
TULSHIDAS Vs. STATE OF MAHARASHTRA
|
November 28, 2006 |
|
TULSHIDAS SAJRO NAIQUE Vs. RAMCHANDRA BHALCHANDRA NAIK
|
August 24, 2006 |
|
TULSIRAM RANGWALA TRUST Vs. COLLECTOR AND DISTRICT MAGISTRATE
|
October 18, 2006 |
|
TUMSAR SAHAKARI SHETKI KHAREDI VIKRI SAMITI LTD Vs. COLLECTOR DIST BHANDARA
|
February 23, 2006 |
|
UDAY KOTHEWAR Vs. BHRASHTACHAR NIRMULAN JANHIT
|
September 11, 2006 |
|
UDAY P DESAI Vs. SUNIL RAMU GURAV
|
November 30, 2006 |
|
UDAY P DESAI Vs. VISHWAS R NAIK
|
December 13, 2006 |
|
UDAY PANDURANG SALVI Vs. STATE OF MAHARASHTRA
|
August 7, 2006 |
|
UDAY PUNDLIK NADKARNI Vs. AMARNATH N S TALWADKAR
|
February 23, 2006 |
|
UDAY RAMCHANDRA POTDAR Vs. STATE OF MAHARASHTRA
|
June 14, 2006 |
|
UDAY SATHE Vs. RAHUL RAJENDRA BORUNDIA
|
April 25, 2006 |
|
UDHAV MAROTI KADAM Vs. STATE OF MAHARASHTRA
|
July 11, 2006 |
|
UKANDRAO PARASRAM UIKE Vs. STATE OF MAHARASHTRA
|
November 27, 2006 |
|
ULHAS MAHABALESHWAR KHOLKAR Vs. MARIA BEATRIZ COELHO
|
November 29, 2006 |
|
ULHAS NIMBA CHOUDHURY Vs. BURHAN SAMSA TADVI
|
October 5, 2006 |
|
ULHASABAI BABURAO JOUNJAL Vs. STATE OF MAHARASHTRA
|
September 25, 2006 |
|
ULRICH ANGERER Vs. GOA COASTAL ZONE MANAGEMENT AUTHORITY
|
January 23, 2006 |
|
UMA CORPORATION Vs. KRISHNA PRABHAKAR, ASSISTANT COMMISSIONER OF INCOME TAX
|
March 14, 2006 |
|
UMA KUMAR Vs. REUNION ELECTRICAL MANUFACTURERS P. LTD.
|
March 2, 2006 |
|
UMA MANGESH KARNIK Vs. OM BUDDHI CO OP HSG SOC LTD
|
July 3, 2006 |
|
UMABAI UTTAMJI DANGORE Vs. STATE OF MAHARASHTRA
|
September 22, 2006 |
|
UMARKHA SAMSHERKHA Vs. ABDUL SALEEM SHEIKH ISMAIL
|
February 7, 2006 |
|
UMESH BONDRE Vs. WELFRED FERNANDES
|
September 19, 2006 |
|
UMESH RAUT Vs. PHIL CORPORATION LTD
|
March 2, 2006 |
|
UNION BANK OF INDIA Vs. UNION OF INDIA
|
August 7, 2006 |
|
UNION BANK OF INDIA Vs. UNION OF INDIA
|
September 7, 2006 |
|
UNION INDUSTRIES Vs. UNION OF INDIA
|
June 14, 2006 |
|
UNION OF INDIA Vs. MAYARAM
|
February 20, 2006 |
|
UNION OF INDIA Vs. RIYAZUDDIN KURESHI
|
January 12, 2006 |
|
UNION OF INDIA Vs. CHANDRAKANT D PEDNEKAR
|
December 15, 2006 |
|
UNION OF INDIA Vs. DIPLOMAT ENGINEERS
|
June 30, 2006 |
|
UNION OF INDIA Vs. STATE TRADING CORPORATION LTD
|
December 22, 2006 |
|
UNION OF INDIA Vs. RAJKUMAR AGARWAL
|
September 18, 2006 |
|
UNION OF INDIA Vs. PADURANG MAHADEV AMATE
|
August 30, 2006 |
|
UNION OF INDIA Vs. SWANAND ENGINEER
|
October 7, 2006 |
|
UNION OF INDIA Vs. VASANT NAMDEO TAYADE
|
October 12, 2006 |
|
UNION OF INDIA Vs. DATTU MUKINDA KANCHAN
|
November 20, 2006 |
|
UNION OF INDIA Vs. PARWATIBAI NAGNATH SUPARE
|
November 21, 2006 |
|
UNION OF INDIA Vs. SHAH BUILDERS
|
December 15, 2006 |
|
UNION OF INDIA Vs. GUPTA BUILDERS PVT LTD
|
December 8, 2006 |
|
UNION OF INDIA Vs. INDIRA RAI
|
June 21, 2006 |
|
UNION OF INDIA Vs. SHANTILAL MOTILAL MEHTA
|
May 2, 2006 |
|
UNION OF INDIA Vs. G S SURYAWANSHI DEPUTY COMMISSIONER OF INCOME TAX
|
June 15, 2006 |
|
UNION OF INDIA Vs. JANGAM ANANT AMRUTLING
|
June 13, 2006 |
|
UNION OF INDIA Vs. MONI SHANKAR BOOKING SUPERVISOR
|
March 8, 2006 |
|
UNION OF INDIA Vs. VIDHATA
|
February 20, 2006 |
|
UNION OF INDIA Vs. A K BISWAS
|
January 31, 2006 |
|
UNION OF INDIA Vs. TATA IRON AND STEEL CO LTD
|
January 20, 2006 |
|
UNION OF INDIA Vs. NANDKISHORE KHATIB JANGAD
|
April 19, 2006 |
|
UNION OF INDIA Vs. RENUKA AMBADAS MALVE
|
April 12, 2006 |
|
UNION OF INDIA Vs. D S BHAVAR
|
April 13, 2006 |
|
UNION OF INDIA Vs. ASHOK SHANKAR SARKALE
|
March 20, 2006 |
|
UNION OF INDIA Vs. NARENDRA GUPTA
|
February 3, 2006 |
|
UNION PUBLIC SERVICE COMMISSION Vs. REGISTRAR CENTRAL ADMINISTRATIVE TRIBUNA MUMBAI BENCH
|
July 27, 2006 |
|
UNITED INDIA INSURANCE CO LTD Vs. SUNANDA RAMESH DHUMONE
|
December 6, 2006 |
|
UNITED INDIA INSURANCE CO. LTD Vs. VEERA PANDIYAN CHINASWAMY
|
April 27, 2006 |
|
UNITED INDIA INSURANCE COMPANY LIMITED Vs. SHABBIR M ATTARWALA
|
July 5, 2006 |
|
UNITED INDIA INSURANCE COMPANY LIMITED Vs. SHRIKRISHNA SADASHIV LAD
|
February 2, 2006 |
|
UNITED INK & VARNISH CO PVT LTD Vs. CHANDRASHEKHAR KUVRE AND OTHERS
|
November 21, 2006 |
|
UNITED INSURANCE CO LTD Vs. SARABAI KISHANRAO SONTAKKE
|
July 13, 2006 |
|
UNITED WHITE METAL LTD Vs. BHARTIYA KAMGAR SENA
|
April 3, 2006 |
|
UNITY PHARMA PVT LTD Vs. SAYYED KALIMUDDIN
|
September 20, 2006 |
|
UNIVERSAL POLLUTION CONTROL I P LTD Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
March 20, 2006 |
|
UNIVERSITY OF PUNE Vs. MAHADEO SAHEBRAO JADHAV
|
June 13, 2006 |
|
URMILA WIFE OF BIRSEN AHUJA Vs. STATE OF MAHARASHTRA
|
January 19, 2006 |
|
USHA M MAHADIK Vs. PARLE PRODUCTS LTD
|
March 20, 2006 |
|
USHA WD/O PRAVIN KAMDAR Vs. STATE OF MAHARASHTRA
|
July 14, 2006 |
|
USMAN MOHAMMAD HANIF SHAIK Vs. UNION OF INDIA
|
April 27, 2006 |
|
USV LIMITED Vs. STATE OF MAHARASHTRA
|
August 26, 2006 |
|
USV LTD Vs. STATE OF MAHARASHTRA
|
August 22, 2006 |
|
UT WORLDWIDE INDIA PVT LTD Vs. STATE OF MAHARASHTRA
|
November 13, 2006 |
|
UTTAM KACHRU KARAD Vs. STATE OF MAHARASHTRA
|
September 21, 2006 |
|
UTTAM SUKHDEORAO POHARE Vs. STATE OF MAHARASHTRA
|
July 19, 2006 |
|
UTTAMSINGH RAMBHAU CHAVAN Vs. GANESH SHIVASINGH CHAVAN
|
September 20, 2006 |
|
V PRABHA AND CO PVT LTD Vs. KULJIT SINGH CHADHA
|
August 30, 2006 |
|
V VENUGOPAL Vs. SIEMENS LIMITED
|
November 24, 2006 |
|
V. A. KAMAT Vs. STATE OF GOA, THROUGH THE CHIEF SECRETARY, GOA
|
June 8, 2006 |
|
V.V.F.LTD. Vs. SARVA SHRAMIK SANGH
|
July 25, 2006 |
|
VAIJANATH TATYARAO SHINDE Vs. SECRETARY MARATHWADA SHIKSHAN PRASARAK MANDAL
|
November 15, 2006 |
|
VAIJAYANTI AMAR VAZALWAR Vs. CHANDRAKANT ODHAVJI THAKKAR
|
September 15, 2006 |
|
VAIJNATH S O JANARDAN ZUNJKAR Vs. SCRUTINY COMMEETY FOR VERIFICATION OF TRIBE CLAIMS AURANGABAD
|
February 13, 2006 |
|
VAISHALI VIVEK MHASKE Vs. REGIONAL STATE LEVEL CHAIRMAN B ED ADDMISSION COMMITTEE PUNE
|
April 13, 2006 |
|
VAISHNAV SHORILAL PURI Vs. KISHOR KUNDAN SIPPY
|
March 31, 2006 |
|
VALJI DEVJI PATEL Vs. SANJAY SETHI
|
May 3, 2006 |
|
VALLABH MULJI DEDHIYA Vs. STATE OF MAHARASHTRA
|
June 23, 2006 |
|
VALSAMMA MAMACHAN Vs. UNION OF INDIA
|
March 22, 2006 |
|
VAMAN JAIDEV RAVAL Vs. STATE OF GOA
|
December 11, 2006 |
|
VANDANA JITENDRA KASLIWAL Vs. JITENDRA NIRMALKUMAR KASLIWAL
|
September 28, 2006 |
|
VARSHA RAMSING DHANAVAT Vs. STATE OF MAHARASHTRA
|
April 25, 2006 |
|
VARSHA SHYAM AMLANI Vs. STATE OF MAHARASHTRA
|
October 3, 2006 |
|
VASANT MARAPPA SHETTY Vs. MUNICIPAL CORPORATION OF GR MUMBAI
|
August 21, 2006 |
|
Vasant P Patil Vs. I I T Powai Mumbai
|
January 13, 2006 |
|
VASANT RAGHUNATH TUPEKAR Vs. MAHARASHTRA STATE ELECTRICITY BOARD
|
November 9, 2006 |
|
VASANT RAGHUNATH TUPEKAR Vs. MAHARASHTRA STATE ELECTRICITY BOARD
|
November 29, 2006 |
|
VASANT RAO DATTAJI DHANEATEY Vs. STATE OF MAHARASHTRA
|
July 5, 2006 |
|
VASANTA RAJARAM RATHOD Vs. STATE OF MAHARASHTRA
|
August 4, 2006 |
|
VASANTDATA SHETKARI SAHAKARI SAKHAR KARKHANA LIMITED Vs. STATE OF MAHARASHTRA
|
July 11, 2006 |
|
VASANTI BABLI BORKAR Vs. KISHORE K SHAH
|
November 17, 2006 |
|
VASUDEO RAMCHAND AHUJA Vs. VILAS SHRIPATIKAMBLE
|
June 6, 2006 |
|
VASUDEV ENU MANDERKAR Vs. TEODORIO LUIS FERNANDES
|
November 28, 2006 |
|
VASUDEV PANDURANG NAIK Vs. KRISHNA VITHOBA XETE TILVE
|
March 23, 2006 |
|
VATAN TEXTILES LTD Vs. UNION OF INDIA
|
July 26, 2006 |
|
VATAN TEXTILES LTD. Vs. UNION OF INDIA(UOI)
|
June 26, 2006 |
|
VATSALA PREMCHAND DARMAL Vs. RAGHUNATH DAMODAR KRACHALE
|
November 29, 2006 |
|
VAZIR S/O SK AHMED Vs. STATE OF MAHARASHTRA
|
July 4, 2006 |
|
VED PRAKASH MISHRA Vs. UNION OF INDIA
|
August 24, 2006 |
|
VEENA S BAJAJ Vs. MAHARASHTRA STATE DISTRIBUTION CO LTD
|
March 6, 2006 |
|
VENKATESH BALAWANTRAO GONDAVALE Vs. STATE OF MAHARASHTRA
|
July 17, 2006 |
|
VETERINARY PRACTITIONERS ASSOCIATION Vs. UNION OF INDIA
|
April 26, 2006 |
|
VFC INDUSTRIES PVT LTD Vs. BALU GANPAT SAKPAL
|
July 11, 2006 |
|
VICCO LABORATORIES PROPERIETOR VICCO PRODUCTS BOMBAY Vs. UNION OF INDIA
|
October 7, 2006 |
|
VIDARBHA HERITAGE SOCIETY NAGPUR Vs. STATE OF MAHARASHTRA
|
May 5, 2006 |
|
VIDEOCON INTERNATIONAL LTD Vs. VIDEO LINKS
|
June 20, 2006 |
|
VIDHYA SHANKAR IYER Vs. SHANKAR NAGRAJ IYER
|
March 8, 2006 |
|
VIDYA BHUSHAN MANIK Vs. COMMISSIONER OF POLICE BRIHANMUMBAI H O CRAWFORD MARKET
|
March 21, 2006 |
|
VIDYA VIJAY KARANDIKAR Vs. STATE OF MAHARASHTRA
|
August 30, 2006 |
|
VIDYT METALLICS LTD Vs. BOARD OF TRUSTEES OF THE PORT OF MUMBAI
|
March 20, 2006 |
|
VIDYT METALLICS LTD Vs. BOARD OF TRUSTEES OF THE PORT OF MUMBAI
|
March 29, 2006 |
|
VIJAY BALBHIM PAWAR Vs. SECRETARY HOME DEPARTMENT MAHARASHTRA
|
April 24, 2006 |
|
VIJAY DADASAHEB BHOSLE Vs. STATE OF MAHARASHTRA
|
August 22, 2006 |
|
VIJAY ENTERPRISES Vs. GOPINATH MAHADE KOLI
|
April 20, 2006 |
|
VIJAY KIRTILAL MEHTA Vs. STATE OF MAHARASHTRA
|
December 8, 2006 |
|
VIJAY KUMAR F RATHOD Vs. STATE OF MAHARASHTRA
|
March 8, 2006 |
|
VIJAY MADHUKAR THORAT Vs. STATE OF MAHARASHTRA
|
February 15, 2006 |
|
VIJAY NARHAR PATHAK Vs. STATE OF MAHARASHTRA
|
December 19, 2006 |
|
VIJAY PUNDLIKRAO GOHOD Vs. VIDARBHA YOUTH WELFARE SOCIETY
|
October 13, 2006 |
|
VIJAY RAMCHANDRA DIWAR Vs. STATE OF MAHARASHTRA
|
October 9, 2006 |
|
VIJAY RAMCHANDRA DIWAR Vs. STATE OF MAHARASHTRA
|
October 6, 2006 |
|
VIJAY S/O BHAURAOJI AMALE Vs. STATE OF MAHARASHTRA
|
February 8, 2006 |
|
VIJAY SOMAJI WAGH Vs. CENTRAL BUREAU OF INVESTIGATION
|
November 10, 2006 |
|
VIJAY VASUDEO MADGAONKAR Vs. STATE OF MAHARASHTRA
|
March 23, 2006 |
|
VIJAYALAXMI JAGDISH Vs. STATE OF MAHARASHTRA
|
March 2, 2006 |
|
VIJAYKUMAR M HIRAKHANWALA Vs. INCOME TAX OFFICER
|
September 5, 2006 |
|
VIJAYKUMAR MAHADEO PAWAR Vs. STATE OF MAHARASHTRA
|
March 2, 2006 |
|
VIJAYKUMAR NINGAPPA HOTKAR Vs. STATE OF MAHARASHTRA
|
September 27, 2006 |
|
VIJAYKUMAR XAVIER FRANCIS Vs. STATE OF MAHARASHTRA
|
December 4, 2006 |
|
VIJAYLAXMI SHRINIVAS SHEGUR Vs. VIKAS CO OP BANK LTD
|
August 22, 2006 |
|
VIKAS ALIAS VICKY S/O ARJUN WANKHEDE Vs. STATE OF MAHARASHTRA
|
July 21, 2006 |
|
VIKAS EKNATH THENG Vs. STATE OF MAHARASHTRA
|
February 2, 2006 |
|
VIKAS EKNATH THENG Vs. STATE OF MAHARASHTRA
|
October 9, 2006 |
|
VIKAS HARI JADHAV Vs. STATE OF MAHARASHTRA
|
September 29, 2006 |
|
VIKAS KAMALAKAR WALAWALKAR Vs. DEPUTY SALT COMMISSIONER
|
July 5, 2006 |
|
VIKAS KAMALAKAR WALAWALKAR Vs. DEPUTY SALT COMMISSIONER
|
June 5, 2006 |
|
VIKRANAT SHAH Vs. MILIND MOHAN VADANAGEKAR
|
August 10, 2006 |
|
VILAS DINKAR MOHITE Vs. STATE OF MAHARASHTRA
|
November 10, 2006 |
|
VILAS GOKUL PATIL Vs. STATE OF MAHARASHTRA
|
April 28, 2006 |
|
VILAS GOVARDHAN YADAV Vs. STATE OF MAHARASHTRA
|
September 20, 2006 |
|
VILAS RAMBHAU NAKADE Vs. CIVIL JUDGE SINIOR DIVISION NAGPUR
|
January 9, 2006 |
|
VILAS SANTU GANGODE Vs. STATE OF MAHARASHTRA
|
October 6, 2006 |
|
VILAS VISHWANATH KORADKAR Vs. STATE OF MAHARASHTRA
|
November 10, 2006 |
|
VILLAGE PANCHAYAT OF USGAO GANGEM Vs. LUIS FRANCISCO RODRIGUES
|
March 10, 2006 |
|
VIMAL PANDURANG KARANJKAR Vs. VINAYAK SHRIKRISHNA LONDHE
|
October 4, 2006 |
|
VIMAL SINGH AND OTHERS Vs. UNION OF INDIA
|
March 2, 2006 |
|
VIMALASHRAM GHA KUL OF AMPRAPALI UTKARSHA SANGH Vs. JYOTI BANSON JOSEPTH
|
March 28, 2006 |
|
VINAY CONTAINERS SERVICES PVT LTD Vs. Y R SANGHRAJKA
|
March 20, 2006 |
|
VINAYAK GANPATI POT Vs. RAOSAHEB DHULGONDA PATIL
|
August 22, 2006 |
|
VINAYAK S/O SHANKARRAO BAPAT Vs. ANAND S/O VYANKATESH SONWALKAR; SUPERINTENDENT OF POLICE, CHANDRAPUR; POLICE INSPECTOR, TRAFFIC CONTROL BRANCH, CHANDRAPUR; MUNICIPAL COUNCIL, CHANDRAPUR; STATE OF MAHARASHTRA
|
June 7, 2006 |
|
VINAYAK SHANKARRAO BAPAT Vs. SUPRINTENDENT OF POLICE
|
June 7, 2006 |
|
VINCENT FERNANDES Vs. STATE OF MAHARASHTRA
|
August 3, 2006 |
|
VINCENTE PALHA ALIAS VINCENTE PALKE Vs. JEFFREY FERNANDES
|
June 29, 2006 |
|
VINOD HARIKISHAN GUPTA Vs. MINISTER FOR REVENUE STATE GOVERNMENT
|
July 20, 2006 |
|
VINOD J AGARWAL Vs. CHIEF OFFICER MIRA-BHAYANDER MUNICIPAL COUNCIL
|
March 16, 2006 |
|
VINOD K SHAH Vs. KIRANRAJ M JAIN
|
November 23, 2006 |
|
VINOD KRUSHNARAOJI WANKHEDE Vs. COLLECTOR
|
September 7, 2006 |
|
VINOD KUMAR M. GADIA Vs. SICOM LTD.
|
April 18, 2006 |
|
VINOD RAMJIYAWAN RAJBHAR Vs. A N ROY COMMISIONER OF POLICE
|
July 28, 2006 |
|
VINOD RAMJIYAWAN RAJBHAR Vs. A N ROY; STATE OF MAHARASHTRA; SUPERINTENDENT, NASIK
|
July 25, 2006 |
|
VINOD S/O UTTAMRAO DHAKDE Vs. AYUSH PRABHAKARRAO DHOBALE
|
July 26, 2006 |
|
VIPIN DAS BAIJAL Vs. UNION OF INDIA
|
March 22, 2006 |
|
VIRAL SHAH OF BOMBAY INHABITANT Vs. ASSISTANT COLLECTOR OF CUSTOMS
|
March 7, 2006 |
|
VIRENDRA ANANDRAO PAI KHOT Vs. JOAQUIM SANTAN D SOUZA
|
December 6, 2006 |
|
VIRENDRA SHANKARRAO GONGE Vs. STATEOF MAHARASHTRA
|
June 21, 2006 |
|
VISHAL VITHAL SHELKE Vs. STATE OF MAHARASHTRA
|
September 8, 2006 |
|
VISHNU GOVIND NAIK Vs. HARISHCHANDRA DATTARAM THAKUR
|
May 5, 2006 |
|
VISHNU TEJRAM BISEN Vs. STATE OF MAHARASHTRA
|
January 31, 2006 |
|
VISHWAMBHAR GHANSHYAM BAN Vs. STATE OF MAHARASHTRA
|
October 5, 2006 |
|
VISHWAMBHAR P GAONKAR Vs. VISHWANATH SINAI KHANDEPARKAR
|
July 13, 2006 |
|
VISHWANANTH RAMKRISHNA PATIL Vs. ASHOK MURLIDHAR SONAR
|
June 14, 2006 |
|
VISHWANATH CHANDRIKAPRASAD GUPTA Vs. M KARUNANITHI
|
December 18, 2006 |
|
VISHWANATH S O PARSHURAM KUDUCHKAR Vs. STATE OF MAHARASHTRA
|
March 3, 2006 |
|
VISHWAS NAMDEO FASE Vs. STATE OF MAHARASHTRA
|
September 11, 2006 |
|
VISHWAS NANASAHEB NIMBALKAR Vs. STATE OF MAHARASHTRA
|
September 7, 2006 |
|
VISHWAS NARHARI SAHASTRABUDHE Vs. VARDA VISHWAS SAHASTRABUDHE
|
March 28, 2006 |
|
VITHAL BHASKAR THAKUR Vs. SPECIAL LAND ACQUISITION OFFICER
|
September 1, 2006 |
|
VITHAL GANPATI HARALE Vs. STATE OF MAHARASHTRA
|
March 17, 2006 |
|
VITHAL MAHADU RAVATE Vs. STATE OF MAHARASHTRA
|
August 25, 2006 |
|
VITHAL MAHADU RAVATE Vs. STATE OF MAHARASHTRA
|
August 28, 2006 |
|
VITHAL PUNA KOLI Vs. STATE OF MAHARASHTRA
|
September 27, 2006 |
|
VITHAL PUNDLIK CHOPADE Vs. STATE OF MAHARASHTRA
|
September 14, 2006 |
|
VITHALBAI DEORAOJI WAHANE Vs. STATE OF MAHARASHTRA
|
December 21, 2006 |
|
VITHOBA AKOBA PISAL Vs. STATE OF MAHARASHTRA
|
January 9, 2006 |
|
VITTHAL ANANDA BOTE Vs. MAHARASHTRA INDUSTRIAL DEVELOPMENT CORPORATION
|
October 6, 2006 |
|
VITTHAL KISAN DODKE Vs. STATE OF MAHARASHTRA
|
October 13, 2006 |
|
VITTHAL NILU N GAONKAR Vs. DATTARAM DEU DESAI
|
July 20, 2006 |
|
VITTHAL RAMCHANDRA MALI Vs. LAXMI GANPATI MALI
|
July 6, 2006 |
|
VITTHAL RAMCHANDRA MALI Vs. LAXMI GANPATI MALI
|
June 6, 2006 |
|
VITTHAL S/O KASHINATH WAGH Vs. DAGDABAI W/O SURYABHAN GHALME
|
September 29, 2006 |
|
VITTHAL YADAV WANKHEDE Vs. STATE OF MAHARASHTRA
|
March 20, 2006 |
|
VIVEKANAND LAXMAN BALLAL Vs. VITHAL TUKARAM PILANKAR
|
November 9, 2006 |
|
VOLTAS EMPLOYEES UNION Vs. VOLTAS LTD
|
August 4, 2006 |
|
VYANKAT VITHOBA PALAMPALLE Vs. MOHAN GUNDAPPA BUKALE
|
April 12, 2006 |
|
VYAPARI SAHAKARI BANK MARYADIT CHATIGALLI SOLAPUR Vs. AMBURE P A
|
June 7, 2006 |
|
WAGHJAI DEVI ENDOWMENT TRUST Vs. SANJIV KASHINATH VARE
|
October 9, 2006 |
|
WAJIDULLA Vs. ALAMKHAN
|
September 22, 2006 |
|
WALL STREET FINANCE LTD Vs. UNION OF INDIA
|
April 25, 2006 |
|
WELPORT TRADING COMPANY PVT LTD Vs. SHILPA FILAMENTS PVT LTD
|
January 10, 2006 |
|
WESTERN COALFIELDS LTD. Vs. SMT. BAHINA KHADE & ORS.
|
January 19, 2006 |
|
WESTERN OUTDOOR INTERACTIVE P. LTD Vs. A.K. PHUTE
|
September 5, 2006 |
|
WILLIAM DAVID SATHE Vs. SHOBHA WILLIAM SATHE
|
January 13, 2006 |
|
WILLIAM ROSARIO FERNANDES Vs. CABRAL AND CO
|
September 15, 2006 |
|
YADAV GANPAT BHAMARE Vs. STATE OF MAHARASHTRA
|
August 14, 2006 |
|
YADAVRAO GANPATROA RAJE Vs. TAHSILDAR STAMP AND VALUATIONOFFICE OF DEPUTY COLLECTOR STAMP AND VALUATION
|
October 11, 2006 |
|
YADU SAKHARAM GITTE Vs. STATE OF MAHARASHTRA
|
April 28, 2006 |
|
YAKUB PUNNAYA NADAR Vs. STATE OF MAHARASHTRA
|
February 27, 2006 |
|
YALLAPPA CHALWADI Vs. STATE OF GOA
|
August 4, 2006 |
|
YAMUNABAI DATTOBA TAWARE Vs. NANA BHIKOBA NAGADE
|
August 7, 2006 |
|
YAMUNABAI KALANGADU PATIL Vs. FATIMABI HASANBHAI SHAIKH
|
November 9, 2006 |
|
YASHWANT BABAN CHAVAN Vs. STATE OF MAHARASHTRA
|
August 30, 2006 |
|
YASHWANT BAPU PARIT Vs. STATE OF MAHARASHTRA
|
November 24, 2006 |
|
YASHWANT BHAVDU PATIL Vs. STATE OF MAHARASHTRA
|
July 5, 2006 |
|
YASMEEN FAKIR MOHD SHAIKH Vs. ANIB DMONTE
|
May 2, 2006 |
|
YESHWANT SAHAKARI KAMGAR BANK LTD Vs. ASSISTANT PROVIDENT FUND COMMISSIONER SOLAPUR
|
December 11, 2006 |
|
YESHWANTI SHRIRANG PAI Vs. SUNITA WAMAN PAI
|
June 14, 2006 |
|
YOGESH RAMCHANDRA NAIKWADI Vs. STATE OF MAHARASHTRA
|
March 28, 2006 |
|
YOGESH S O MADHAV RAO KAKULTE Vs. STATE OF MAHARASHTRA
|
February 13, 2006 |
|
YUKTA MOOKHEY Vs. BANK OF INDIA
|
March 20, 2006 |
|
YUSUF ALI KAYYUM ALI MUSALMAN Vs. STATE OF MAHARASHTRA
|
April 21, 2006 |
|
YUVARAJ NAIK Vs. STATE OF GOA
|
April 3, 2006 |
|
YUVRAJ JANARDHAN LONDHE Vs. STATE OF MAHARASHTRA
|
April 27, 2006 |
|
YVONNE MARIA D’ SOUZA Vs. STATE OF GOA
|
April 5, 2006 |
|
Z F STEERING GEARS INDIA Vs. RAMCHANDRA S TAPKIR
|
April 17, 2006 |
|
ZABIN SALIM HAMJA SHAIKH Vs. A N ROY
|
October 11, 2006 |
|
ZAHID AHMEDALI MAZGAONWALLA Vs. GULSHAN PYARALI MAZGAONWALLA
|
July 11, 2006 |
|
ZENTA PRIVATE LIMITED Vs. STATE
|
April 28, 2006 |
|
ZILLA PARISHAD Vs. PUNARJANMA REWINDERS AND ELECTRICALS
|
August 31, 2006 |
|
ZUARI INDUSTRIES LTD Vs. COMMUNIDADE OF SANCOALE
|
September 6, 2006 |
|
ZUBAIR HAJI QASIM Vs. STATE OF MAHARASHTRA
|
June 30, 2006 |
|
ZULAL SAYARA RAJPUT Vs. STATE OF MAHARASHTRA
|
April 27, 2006 |
|
ZULFIKAR ALI Vs. STATE OF GOA
|
June 28, 2006 |
LOGIN