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(MRS.) CECILIA FERNANDES Vs. STATE REPRESENTED BY THE DIRECTOR GENERAL OF POLICE, GOA AND ANOTHER
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April 6, 2005 |
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(SMT.) SITABAI RAMRAO SHIRODKAR Vs. (SMT.) SUGANDHA SURESH DABHOLKAR
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April 29, 2005 |
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A A R MALIK Vs. A N ROY
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May 6, 2005 |
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A B I EXPRESS PVT LTD Vs. STATE OF MAHARASHTRA
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December 1, 2005 |
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A C NARAYANAN Vs. STATE OF MAHARASHTRA
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August 12, 2005 |
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A G DHORE Vs. VACCUM PLANT & INSTRUMENTS MANUFACTURING COMPANY LTD
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April 28, 2005 |
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A K PATEL Vs. INDIAN HOTELS CO LTD
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February 11, 2005 |
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A R KHAN CONSTRUWELL and CO Vs. YOUTH EDUCATION and WELFARE SOCIETY
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September 23, 2005 |
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A SANGAMESHWARAM Vs. DEPUTY REGISTRAR OF CO OPERATIVE SOCIETIES M WARD MUMBAI
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August 19, 2005 |
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A V INDUSTRIES Vs. UNION OF INDIA
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May 4, 2005 |
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AAROHEE ESTATE DEVELOPERS PVT LTD Vs. INDIAN OIL CORPORATION LTD
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March 31, 2005 |
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Aatif Nasir Mulla Vs. State of Maharastra
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December 19, 2005 |
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ABBAS KASAM NADDAF Vs. SAYYAD MOHIDDIN SAHEB JAMADAR
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July 26, 2005 |
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ABDUL ABID ABDUL SATTAR Vs. SULTANA PAR VEEN HUSAINKHAN
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May 6, 2005 |
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ABDUL GAFFAR S O ABDUL SAMAD Vs. RAMRATAN KHANDELWAL S O RAMKISHORE KHANDELWAL
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February 16, 2005 |
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ABDUL GANI ABDUL GAFFAR Vs. STATE OF MAHARASHTRA
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September 22, 2005 |
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ABDUL JABAR MOHAMMED ISHAQ Vs. RAVINDRANATH RUPA PRAJAPATI
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April 20, 2005 |
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ABDUL KALAM ABDUL RASHID Vs. STATE OF MAHARASHTRA
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June 6, 2005 |
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ABDUL LATIF S O DIN MOHAMMAD KHATRI Vs. STATE OF MAHARASHTRA
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October 19, 2005 |
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ABDUL RAJTAK ABDUL REMAN MULLA Vs. IBRAHIM YUSUF LAMBE
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September 27, 2005 |
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ABDUL REHMAN M MULGAND Vs. MOHAMMAD HASHAN MULGAND
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October 5, 2005 |
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ABDUL SALAM S O SHEIKH RAHIM Vs. SHEIKH MEHBOOB S O SHEIKH AMIR
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November 18, 2005 |
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ABDUL SHEIKH, CENTRAL JAIL AGUADA Vs. STATE OF GOA THROUGH THE INSPECTOR GENERAL OF PRISONS
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June 9, 2005 |
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ABHAYKUMAR S O KACHRULAL ABAD Vs. STATE OF MAHARASHTRA
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July 11, 2005 |
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ABHINAVA SAHAKAR EDUCATION SOCIETY Vs. STATE OF MAHARASHTRA
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September 5, 2005 |
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ADDITIONAL DEPUTY COLLECTOR AND LAND ACQUISITION OFFICER Vs. COMMUNIDADE OF MURDA
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August 29, 2005 |
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ADELIA DOS REMEDIOS Vs. ANAND GIRI KENI
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August 24, 2005 |
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ADERBAD CO OPERATIVE HSG SCTY LTD Vs. ASPI FRAMROZE GOLWALLA
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April 4, 2005 |
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ADMINISTRATION OF UNION TERRITORY OF DADRA AND NAGAR HAVELI Vs. MAGANBHAI LAXMIBHAI VARTHA
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June 6, 2005 |
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ADMINISTRATIVE OFFICER, MUNICIPAL SCHOOL BOARD Vs. MOHAN E JAGTAP
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April 20, 2005 |
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ADMINISTRATIVE OFFICER, MUNICIPAL SCHOOL BOARD Vs. MOHAN E. JAGTAP
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April 19, 2005 |
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ADNAN BILAL MULLA Vs. STATE OF MAHARASHTRA
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October 6, 2005 |
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AFTAB ALAM ABDUL HAMID ANSARI Vs. STATE OF MAHARASHTRA
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July 4, 2005 |
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AGNELO BARRETO Vs. XAVIER FERNANDES
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October 28, 2005 |
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AHMED ADEYINKA ADEBAYO Vs. NARCOTICS CONTROL BUREAU
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February 15, 2005 |
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Air India Employees Guild Vs. Air India Limited
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October 20, 2005 |
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AIR INDIA LIMITED Vs. R H SONARIKAR
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March 21, 2005 |
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AIR INDIA LTD Vs. L R SOLANKI
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April 11, 2005 |
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AIWAN SONAJI RANSHUR Vs. STATE OF MAHARASHTRA
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August 11, 2005 |
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AJAY KRISHNA BHAGAT Vs. SPECIAL LAND ACQUISITION OFFICER SOUTH GOA
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September 23, 2005 |
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AJAY OXYCHOLORIDE FLOORINGS Vs. IYER, ASSISTANT COMMISSIONER OF INCOME-TAX
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August 16, 2005 |
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AJAY SAYAJIRAO DESAI Vs. RAJASHREE AJAY DESAI
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February 8, 2005 |
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AKBAR AH MOHMAD HUSSEIN Vs. TAHSILDAR MAHAD
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June 17, 2005 |
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AKKATAI RAMU PAWAR Vs. SUNDERABAI MARUTI KOKATE
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January 20, 2005 |
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AKOLA OIL INDUSTRIES Vs. STATE BANK OF INDIA
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May 4, 2005 |
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AKOLA OIL INDUSTRIES Vs. STATE BANK OF MAHARASHTRA
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August 8, 2005 |
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AKOLA URBAN CO OPERATIVE BANK LTD Vs. ANURAG ANILKUMAR RATHI
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March 30, 2005 |
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AKRUTI NIRMAN PUT LTD Vs. BRIHANMUMBAI MAHANAGAR PALIKA
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April 11, 2005 |
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AKSHAY S O DILIP BHALERAO Vs. STATE OF MAHARASHTRA
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July 21, 2005 |
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AKSHAYKUMAR S O UTTAMLAL JAISWAL Vs. STATE OF MAHARASHTRA
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July 28, 2005 |
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ALIBAG NAGAR PARISHAD Vs. D D HAJARE
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February 7, 2005 |
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ALL INDIA CENTRAL GOVERNMENT HEALTH SCHEME EMPLOYEES ASSOCIATION NAGPUR Vs. UNION OF INDIA
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April 28, 2005 |
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ALL INDIA TRADE UNION CONGRESS Vs. DY.REGISTRAR OF TRADE UNIONS
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August 30, 2005 |
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ALTAF ISMAIL SHEIKH Vs. STATE OF MAHATRASHTRA
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April 5, 2005 |
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AMAR SINGH S O NARENDRA SINGH BAIS Vs. STATE OF MAHARASHTRA
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September 16, 2005 |
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AMARJEETSINGH JEEVANSINGH Vs. STATE OF MAHARASHTRA
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October 28, 2005 |
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AMARSINGH KISANSINGH THAKUR Vs. STATE OF MAHARASHTRA
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August 9, 2005 |
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AMBA CHAWL WADI RAHIWASI SEVA SANGH Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI
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March 2, 2005 |
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AMERICAN DRY FRUIT STORES Vs. ADF FOODS LIMITED
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May 3, 2005 |
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AMINABI ABED SHAH Vs. STATE OF MAHARASHTRA
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October 25, 2005 |
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AMISHI MILAN HONAWAR Vs. MILAN BHAVANISHANKAR HONAWAR
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June 14, 2005 |
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Amit Kumar Vs. Indian Airlines Ltd
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December 19, 2005 |
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AMRU ALIAS AMRUTA S O HARIBA LAMANI Vs. GANPATI S O MAHADU HASABE
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August 4, 2005 |
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AMRUTWAHINI NAGARI SAHAKARI BANK LTD. Vs. DADA ABDUL KARIM SHAIKH & ORS.
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August 22, 2005 |
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ANAND R KALWANI Vs. STATE OF MAHARASHTRA
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May 4, 2005 |
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ANANDA BABU KAMBLE Vs. BANK OF MAHARASHTRA
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June 21, 2005 |
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ANANDA SADASHIV KADAM Vs. KARBHARI VITHAL PANSARE
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January 19, 2005 |
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ANANDRAO HUKRAJI SHAMKULE Vs. PEOPLES EDUCATION SOCIETY
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January 27, 2005 |
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ANANDRAO RAGHOJI MALEWAR Vs. HEILMITTEL PHARMACEUTICALS
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June 6, 2005 |
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ANANDRAO YASHWANTRAO NALAWADE Vs. STATE OF MAHARASHTRA
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July 25, 2005 |
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ANANDRAO YASHWANTRAO NALAWADE Vs. STATE OF MAHARASHTRA
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July 22, 2005 |
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ANANT BALAJITODKAR Vs. VIJAYA RAMKRISHNA GIRDE
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March 31, 2005 |
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ANANT PURUSHOTTAM ATHAVALE Vs. GOVIND PURUSHOTTAM ATHAVALE
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May 6, 2005 |
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ANANTA NATHU DAHIBHATE Vs. STATE OF MAHARASHTRA
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December 14, 2005 |
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ANANTBHUSHAN MURLIDHAR KANADE Vs. VIKAS KASHINATH NAVANDAR
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July 13, 2005 |
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ANCHOR HEALTH AND BEAUTY CARE LTD Vs. MUNICIPAL CORPORATION OF GR BOMBAY
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September 16, 2005 |
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ANDHRA PRADESH PAPER MILLS LTD Vs. STATE OF MAHARASHTRA
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January 19, 2005 |
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ANGAD KISHANRAO KIRWALE Vs. STATE OF MAHARASHTRA
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October 11, 2005 |
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ANGLO FRENCH DRUGS AND INDUSTRIES LTD Vs. ROCHE ANGLO FRENCH EMPLOYEES UNION
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April 1, 2005 |
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ANIL DAMU MURGAONKAR Vs. STATE OF GOA THROUGH THE CHIEF SECRETARY OF GOVERNMENT OF GOA
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April 18, 2005 |
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ANIL DATTU PAWAR Vs. HIMANSU ROY
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March 11, 2005 |
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ANIL HANMANT BHOSALE Vs. STATE OF MAHARASHTRA
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March 15, 2005 |
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ANIL KUMAR AGARWAL Vs. SUNIL KUMAR AGARWAL
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January 28, 2005 |
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ANIL KUSHABRAO PHUTANE Vs. MADHUKAR KUSHABRO PHUTANE
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September 21, 2005 |
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ANIL RANGRAO THORAT Vs. STATE OF MAHARASHTRA
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February 3, 2005 |
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Anil Somdatta Nagpal Vs. State of Maharashtra
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December 13, 2005 |
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ANIL VITHOBA SHINDE Vs. STATE OF MAHARASHTRA
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January 25, 2005 |
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ANIRUDHA S BHAGAT Vs. RAMNIVAS MEENA
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April 20, 2005 |
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ANITA KESHAV PARAB Vs. STATE OF MAHARASHTRA
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June 30, 2005 |
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ANJANABEN HASMUKHCHANDRA SHAH Vs. BHOLANATH PANNALAL JAIN
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December 8, 2005 |
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ANKITA SUBHASH LOTLIKAR Vs. STATE OF GOA
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June 28, 2005 |
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ANKUSH S O MUNJAJI PAWAR Vs. STATE OF MAHARASHTRA
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July 7, 2005 |
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ANNA S O SHRIRAM FATE Vs. JOINT CHARITY COMMISSIONER NAGPUR
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February 5, 2005 |
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ANNAPPA SATU MANE Vs. TAJANI BALU SHINDE
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September 23, 2005 |
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ANNASAHEB CHAMPATRAO GULHANE Vs. MANAGING DIRECTOR MAHARASHTRA STATE HANDLOOM CORPORATION LTD
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May 3, 2005 |
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ANNASAHEB VARTAK COLLEGE OF ARTS Vs. P.A.MAHAJAN
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October 6, 2005 |
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ANNASAHEB VIRUPAKSHA BIDRE Vs. DADA TATOBA PATIL
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January 10, 2005 |
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ANNASAHEB VIRUPAKSHA BIDRE Vs. DADA TOTBA PATIL
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January 11, 2005 |
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ANTHEA AROMATICS PVT LTD Vs. ASSOCIATION OF CHEMICAL WORKERS
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March 14, 2005 |
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ANTONIO CAETANO JOSEDOS REISDO ROSARIO ROCHAE MELO Vs. STATE OF GOA
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September 19, 2005 |
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ANUP RAJENDRA SINGH KHAMKAR Vs. DIVISIONAL CONTROLLER MAHARASHTRA STATE ROAD TRANSPORT CORPORATION
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February 28, 2005 |
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ANUP RAJENDRA SINGH KHAMKAR & ORS Vs. MAHARASHTRA STATE ROAD TRANSPORT CORPORATION
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March 28, 2005 |
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Apollo Paper Mills LTD Vs. Union of India
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October 28, 2005 |
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APPOINTMENT OF GUARDIAN OF PERSON OF A FEMALE MINOR RITA PIERRE HIRACLIDES Vs. STATE OF MAHARASHTRA
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August 31, 2005 |
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ARASHDEEP SINGH Vs. COMMANDANT ARMED FORCES MEDICAL COLLEGE PUNE
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February 22, 2005 |
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ARCHNA SUDHIR ALIAS RAVINDRA SHENDE Vs. MAHARASHTRA MEDICAL COUNCIL
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November 14, 2005 |
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ARIF AMIN SHAIKH Vs. A N ROY
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January 19, 2005 |
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ARJUN PANDHARINATH KATE Vs. STATE OF MAHARASHTRA
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October 18, 2005 |
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ARMANDO S LOBO Vs. STATE OF GOA
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March 11, 2005 |
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ARUN ANANT TAVKAR Vs. SUHAS YESHWANT NARKAR
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August 12, 2005 |
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ARUN BALKRISHNA NIRMAL Vs. STATE OF MAHARASHTRA
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October 24, 2005 |
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ARUN GULAB GAVALI Vs. STATE OF MAHARASHTRA
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December 21, 2005 |
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ARUN KESHAVRAO MONE Vs. RAMESH BALVANT BAXI
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November 16, 2005 |
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ARUN RAJ Vs. UNION OF INDIA
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August 25, 2005 |
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ARUN RAMCHANDRA SHIRKE Vs. PUNE MUNICIPAL CORPORATION
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August 23, 2005 |
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ARVIND BHASKAR LIMAYE Vs. STATE OF MAHARASHTRA
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September 1, 2005 |
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ARVIND DYEING AND BLEACHING MILLS LTD Vs. REGIONAL PROVIDENT FUND COMMISSIONER
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October 21, 2005 |
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ASHABAI LAXMAN GAWANDE Vs. ADDITIONAL COMMISSIONER AMRAVATI DIVISION
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January 18, 2005 |
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ASHISH AGGARWAL Vs. UNIVERSITY OF MUMBAI
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August 30, 2005 |
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Ashish Dilip Gore Vs. State of Maharashtra
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November 29, 2005 |
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ASHISH MINES and MINERALS Vs. CENTRAL BANK OF INDIA
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August 12, 2005 |
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ASHOK ALIAS BAWAJI CHAMPALAL YADAV Vs. STATE OF MAHARASHTRA
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February 15, 2005 |
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Ashok Bhaguji Khadke Vs. State of Maharashtra
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December 12, 2005 |
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ASHOK CHANDRASHEKAR RAO Vs. UNIVERSITY OF MUMBAI
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April 26, 2005 |
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ASHOK CHHABILDAS Vs. UNION OF INDIA (UOI)
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February 17, 2005 |
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ASHOK GYANCHAND VOHRA Vs. STATE OF MAHARASHTRA
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December 22, 2005 |
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ASHOK JIWANMAL GIDWANI Vs. STATE OF MAHARASHTRA
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September 2, 2005 |
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ASHOK LAKHAJI HALMARE Vs. STATE OF MAHARASHTRA
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April 8, 2005 |
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ASHOK LEYLAND FINANCE LTD Vs. SANATAN TRANSPORT CO PVT LTD
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March 9, 2005 |
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ASHOK LEYLAND FINANCE LTD Vs. STATE OF MAHARASHTRA
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September 20, 2005 |
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ASHOK MAHADU DEVARE Vs. STATE OF MAHARASHTRA
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February 10, 2005 |
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ASHOK P C MEHTA Vs. STATE OF MAHARASHTRA
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March 2, 2005 |
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ASHOK S O JIWANMAL GIDWANI Vs. STATE OF MAHARASTRA
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September 2, 2005 |
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ASHOK SHAHAJI HIVRALE Vs. UNION OF INDIA
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August 19, 2005 |
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ASHOK SOMA MISAL Vs. STATE OF MAHARASHTRA
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December 13, 2005 |
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ASHWIN INDUSRIAL CORPN Vs. GLOBE STEERINGS LTD
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August 3, 2005 |
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ASIMUDDIN ALIAS ASSU S O HAKIMUDDIN Vs. STATE OF MAHARASHTRA
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September 22, 2005 |
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ASISKHAN HABIABKHAN PATHAN Vs. STATE OF MAHARASHTRA
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February 28, 2005 |
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ASPAQ N AHMED Vs. STATE OF GOA
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September 22, 2005 |
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ASSOCIATED BEARING CO. LTD Vs. COMMISSIONER OF INCOME TAX
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October 7, 2005 |
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ASSOCIATION OF ENGINEERING WORKERS Vs. V K DATE
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December 15, 2005 |
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ATMARAM S O TUKARAM SURADKAR Vs. SAU TRIVENIBAI ATMARAM SURADKAR
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February 14, 2005 |
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ATMARAM SITARAM MANE Vs. STATE OF MAHARASHTRA
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October 19, 2005 |
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ATUL ATMARAM SAWALE Vs. STATE OF MAHARASHTRA
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August 29, 2005 |
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ATUL MEDICAL Vs. CADILA HEALTHCARE PVT LTD
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September 6, 2005 |
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AUTHORISED OFFICER/ASSISTANT CONSERVATOR OF FOREST FLS YAVATMAL Vs. PUNDLIK RAMBHAUJI TAJANE
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September 9, 2005 |
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AVINASH ANANT VAIDYA Vs. REGIONAL PROVIDENT FUND COMMISSIONER
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March 23, 2005 |
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AVINASH ANANT VAIDYA Vs. REGIONAL PROVIDENT FUND COMMISSIONER
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March 25, 2005 |
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AVINASH TUKARAM SANAS Vs. STATE OF MAHARASHTRA
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September 28, 2005 |
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AWADBIN AHMAD Vs. PRESIDING OFFICER SCHOOL TRIBUNAL
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October 3, 2005 |
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AYURVED SEWA SAMITI, YAVATMAL Vs. STATE OF MAHARASHTRA (BOMBAY)(NAGPUR BENCH)(D.B.)
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August 3, 2005 |
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B B HUGAR Vs. NAUSHAD HASAN PATHAN
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February 9, 2005 |
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B E S T UNDERTAKING Vs. STATE OF MAHARASHTRA
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July 7, 2005 |
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B G Deshmukh Vs. State of Maharashtra
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November 23, 2005 |
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B G KHALKAR Vs. MUKUND PUNDLIK RASAL, YOGESH SUDHAKAR JADHAV; MUKUND PUNDLIK RASAL
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February 16, 2005 |
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B.K. KOTRU Vs. COMMISSIONER OF INCOME TAX
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July 25, 2005 |
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BABAN HARIBHAU YADAV Vs. STATE OF MAHARASHTRA
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August 18, 2005 |
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BABULAL C. BORANA Vs. 3RD INCOME TAX OFFICER
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January 17, 2005 |
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BABURAO Vs. STATE OF MAHARASHTRA
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February 18, 2005 |
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BABURAO MARUTRAO MANE Vs. RAMCHANDRA BALASAHEB MANE
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April 27, 2005 |
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BABURAO MOTIRAMJI KHOBRAGADE Vs. STATE OF MAHARASHTRA
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May 4, 2005 |
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BABURAO NAMDEO NAGRE Vs. STATE OF MAHARASHTRA
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August 9, 2005 |
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BABURAO NARAYAN BAGADE Vs. STATE OF MAHARASHTRA
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August 10, 2005 |
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BABURAO S O BALIRAM JANJAL Vs. STATE OF MAHARASHTRA
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February 9, 2005 |
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Baby Ananta Damse Vs. State of Maharashtra
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December 13, 2005 |
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BAIS SURGICAL AND MEDICAL INSTITUTE PVT LTD Vs. DHANANJAY PANDE
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March 1, 2005 |
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BAJAJ ELECTRICALS LTD Vs. V SUBRAMANIUM
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March 1, 2005 |
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BAJAJA AUTO LTD Vs. ASHOK DNYANOBA DHUMAL
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October 7, 2005 |
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BAJIRAO JAISINGRAO GHADAGE Vs. RAJARAM YESHWANT CHOUGULE
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June 6, 2005 |
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BAJRANG GANPAT AWARE Vs. STATE OF MAHARASHTRA
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June 30, 2005 |
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BALAJI CONSTRUCTION CO Vs. LIRA SIRAJ SHAIKH
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September 20, 2005 |
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BALASAHEB GULAB GHULE Vs. STATE OF MAHARASHTRA
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August 12, 2005 |
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BALASAHEB PANDHARINATH BORADE Vs. ABDULLA MOHAMMAD BAGWAN
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December 21, 2005 |
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BALASHAHEB VITHALRAO SURYAWANSHI Vs. STATE OF MAHARASHTRA
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February 3, 2005 |
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BALBIR KAUR Vs. STATE OF MAHARASHTRA
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January 13, 2005 |
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BALES SARDARA PARACHA Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY
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April 29, 2005 |
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BALIRAM S O DAULATRAO SHENDRE Vs. STATE OF MAHARASHTRA
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January 14, 2005 |
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BALIRAM S O SOMAJI NANDESWAR Vs. STATE OF MAHARASHTRA
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January 19, 2005 |
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BALKRISHNA DHONDU RAUL Vs. MANIK MOTIRAM JAGTAP
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March 29, 2005 |
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BALKRISHNA DNYANOBA BANKAR Vs. KISAN SAWALRAM PADWAL
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October 14, 2005 |
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BALKRISHNA HANUMANT CHINCHANE Vs. STATE OF MAHARASHTRA
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July 26, 2005 |
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BALMER LAWRIE and CO LTD Vs. NIVRUTTI N AGALAWE
|
March 1, 2005 |
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BALSHIRAM KHANDU PAWAL Vs. SPECIAL LAND ACQUISITION OFFICER
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August 17, 2005 |
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BALSHIRAM KHANDU PAWALE Vs. SPECIAL LAND ACQUISITION OFFICER
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August 11, 2005 |
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BALU GANPAT DAVARI Vs. NANDLAL BASUDEO MISHRA
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October 21, 2005 |
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BALWANT S O JANARDHAN KULKARNI Vs. STATE OF MAHARASHTRA
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August 22, 2005 |
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BANDU RAMCHANDRA BURBADE Vs. STATE OF MAHARASHTRA
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October 6, 2005 |
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BANK OF INDIA Vs. CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL
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April 11, 2005 |
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BANK OF INDIA STAFF UNION Vs. BANK OF INDIA & ORS.
|
November 16, 2005 |
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BANK OF NOVA SCOTIA Vs. VARINDER MEHTA, ASSISTANT COMMISSIONER OF INCOME TAX
|
August 29, 2005 |
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BANKIMCHANDRA MAKANBHAI PATEL Vs. STATE OF MAHARASHTRA
|
November 23, 2005 |
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BANSILAL DATTATRAYA MADIWALE Vs. DHONDOPANT BALKRISHANA KULKARNI
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July 15, 2005 |
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BANWARLAL BHAGWANDAS PUROHIT Vs. VILAS MUTTEMWAR
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October 21, 2005 |
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BARAIMAM MASJID TRUST Vs. CHARITY COMMISSIONER MAHARASHTRA STATE
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December 21, 2005 |
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BASANT LAL AGARWAL Vs. LLOYDS FINANCE LTD
|
February 3, 2005 |
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Basawaraj Sheelwant Vs. Cantonment Board of Pune Golibar Maidan
|
November 22, 2005 |
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BASFIndia Limited Vs. W Hasan Commissioner of Income Tax
|
October 28, 2005 |
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BASTIMAL HAJARIMAL PORWAL Vs. SENIOR INSPECTOR OF POLICE
|
April 24, 2005 |
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BASTMAL HAJARMAL PORWAL Vs. SENIOR INSPECTOR OF POLICE MUMBAI
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April 20, 2005 |
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BAYAKA MAHALINGA KERIPALE Vs. BALWANT ALIAS SURESH HARI GOKHLE
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December 2, 2005 |
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BENJAMIN PEREIRA Vs. COMMUNIDADE OF COLVALE
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April 25, 2005 |
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BENNY FERNANDES S/O MARSHAL Vs. JOHN AGNELO FERNANDES
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March 18, 2005 |
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BERTHA EMILIA FERNANDES Vs. GOA COASTAL ZONE MANAGEMENT AUTHORITY, BY ITS MEMBER SECRETARY
|
August 19, 2005 |
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BEST WORKERS UNION Vs. SHARAD RAO
|
January 20, 2005 |
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BHAGANBAI Vs. STATE OF MAHARASHTRA
|
May 3, 2005 |
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BHAGCHAND GOVARDHAN NAIK Vs. STATE OF MAHARASHTRA
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July 5, 2005 |
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BHAGIRATHI JYOTIRAM KALE Vs. STATE OF MAHARASHTRA
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March 14, 2005 |
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BHAGWAN CHARAN MATE Vs. STATE OF MAHARASHTRA
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September 2, 2005 |
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BHAGWAN DHONGO KHARATE Vs. STATE OF MAHARASHTRA
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December 14, 2005 |
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BHAGWAN TRIMBAK GARDE Vs. STATE OF MAHARASHTRA
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December 16, 2005 |
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BHAGWAT SUDAM JADHAV Vs. STATE OF MAHARASHTRA
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August 10, 2005 |
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BHAKTAWAR LENTIN Vs. LYLA DARIUS JEHANGIR
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June 24, 2005 |
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BHALCHANDRA S O RAMCHANDRA DESHPANDE Vs. STATE OF MAHARASHTRA
|
July 15, 2005 |
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BHANDARA DISTRICT CENTRAL CO OPERATIVE BANK LTD Vs. STATE OF MAHARASHTRA
|
November 14, 2005 |
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BHANSALI PRIYANKA RAMNIVAS Vs. STATE OF MAHARASHTRA
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November 17, 2005 |
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BHANUDAS BAGAJI SALVE Vs. STATE OF MAHARASHTRA
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August 26, 2005 |
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BHARAT CO OPERATIVE BANK MUMBAI LTD Vs. CO OPERATIVE BANK EMPLOYEES UNION
|
February 17, 2005 |
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BHARAT DWARKANATH DHARNE Vs. STATE OF MAHARASHTRA
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March 16, 2005 |
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BHARAT KANAKIA Vs. MUMBAI BUILDING REPAIRS AND RECONSTRUCTION BOARD
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September 16, 2005 |
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BHARAT PUROHIT MITHAIWALA Vs. UNION OF INDIA
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February 4, 2005 |
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BHARAT SANCHAR NIGAM LIMITED Vs. RAMESH B TIGADI & PRESIDING OFFICER
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March 3, 2005 |
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BHARAT TUKARAM REDKAR Vs. STATE OF MAHARASHTRA
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April 6, 2005 |
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BHARAT TUKARAM REDKAR Vs. STATE OF MAHARASHTRA
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May 6, 2005 |
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BHARTI CELLULAR LTD Vs. VILLAGE PANCHAYAT OF NAVELIM
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May 5, 2005 |
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BHASKAR BHAGWANT SHINDE Vs. VASUDHA MADHUKAR KADAM
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May 6, 2005 |
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BHASKAR WAMANRAO RITHE Vs. INDIRA IYER
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October 20, 2005 |
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Bhau Bhiku Pawar Vs. Bapu Manu Dhane
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December 16, 2005 |
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BHAU VALKU KOKAMBE Vs. STATE OF MAHARASHTRA
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June 13, 2005 |
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BHAURAO AMBADAS KASAR Vs. VINOD RAMDAS KASAR
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July 5, 2005 |
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BHAURAO NAMDEORAO SUBEDAR Vs. ABAJI GOVINDRAO GHAROTE
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November 29, 2005 |
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BHAUSAHEB JABAJI WAGH Vs. STATE OF MAHARASHTRA
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July 4, 2005 |
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BHAUSAHEB MARUTI KALANE Vs. STATE OF MAHARASHTRA
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October 5, 2005 |
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BHAVANA KIRIT TRIVEDI Vs. KIRIT B TRIVEDI
|
February 15, 2005 |
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BHILWARA MELBA DE WITTLE LTD Vs. UNION OF INDIA
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April 27, 2005 |
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BHIMRAO RAMBHAU ABHANG Vs. KOHINOOR ENGINEERING COMPANY
|
June 10, 2005 |
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BHOJRAJ KISAN BHAGAI Vs. STATE OF MAHARASHTRA
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February 4, 2005 |
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BHSHAN NARAYAN REDKAR Vs. STATE OF MAHARASHTRA
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May 3, 2005 |
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BHUPENDRA JAMNADAS LODHIYA Vs. GOPAL INTERNATIONAL
|
October 25, 2005 |
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BHUSHAN ARVIND SONAWANE Vs. STATE OF MAHARASHTRA
|
February 16, 2005 |
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BHUSHAN S O SUBHASH NAPHADE Vs. STATE OF MAHARASHTRA
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October 4, 2005 |
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BIBI MAHIBOOBSAHEB SHAIKH Vs. ASARANI
|
December 23, 2005 |
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BIJOU DE ROMEO LOURDES GODINHO Vs. STATE OF GOA
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September 2, 2005 |
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BIMAL V BHATT Vs. STATE OF MAHARASHTRA
|
May 2, 2005 |
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BIPIN BHOGILAL SHAH Vs. LALITA BHOGILAL SHAH AND MANESH POWER EQUPMENT
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July 15, 2005 |
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BISWAS A K Vs. UNION OF INDIA
|
January 27, 2005 |
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BOARD OF TRUSTEES OF PORT OF MUMBAI Vs. VIDYADHAR PANDURANG RANE
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March 18, 2005 |
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BOARD OF TRUSTEES OF THE PORT OF BOMBAY Vs. LALDEE P LTD
|
August 4, 2005 |
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BOARD OF TRUSTEES OF THE PORT OF MUMBAI Vs. AMBIKA PRASAD MISHRA
|
February 2, 2005 |
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BOHRA PRATISTHAN Vs. UNION OF INDIA
|
March 17, 2005 |
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BOMBAY CHEMICALS LIMITED Vs. H S SHARMA
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July 20, 2005 |
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BOMBAY ELECTRIC SUPPLY AND TRANSPORT BEST UNDERTAKING Vs. BOMBAY ELECTRIC SUPPLY AND TRANSPORT BEST UNDERTAKING
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April 12, 2005 |
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BOMBAY ENVIRONMENTAL ACTION GROUP Vs. STATE OF MAHARASHTRA
|
October 17, 2005 |
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BOMBAY HOSPITAL TRUST Vs. RITA MINWANI
|
March 30, 2005 |
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BOMBAY PHARMA PRODUCTS Vs. ADDL COLLECTOR OF CUSTOMS, MUMBAI
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November 18, 2005 |
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BOMI JAL MISTRY Vs. JOINT CHARITY COMMISSIONER OF MUMBAI
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January 25, 2005 |
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BOMI MUNCHERSHAW MISTRY Vs. KESHARWANI CO OPERATIVE HOUSING SOCIETY LTD
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June 29, 2005 |
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BOOTS COMPANY INDIA LTD Vs. COMMISSIONER OF INCOME TAX
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June 27, 2005 |
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BRAHMA CHELLANEY Vs. MARPOL PVT LTD
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March 4, 2005 |
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BRAHMAN SAHAYAK SANGH Vs. STATE OF MAHARASHTRA
|
September 26, 2005 |
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BRIHAN MAHARASHTRA SUGAR SYNDICATE Vs. MEHER DISTILLERIES PVT LTD
|
September 21, 2005 |
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BRIHANMUMBAI MUNICIPAL CORPORATION THRU GENERAL MANAGER BEST UNDERTAKING Vs. JAVID ABDUL MULLA
|
March 31, 2005 |
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BRIJ KUMAR S O MADANLAL SETHI Vs. BIMALA RANI S O RAMKRISHAN SETHI
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November 19, 2005 |
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BRIJGOPAL SHIVGOPAL LULANI Vs. BARAKATBHAI HABIBHAI SOMANI
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October 5, 2005 |
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BROAD OF TRUSTEES OF THE PORT OF BOMBAY Vs. TAPARIA TOOLS LTD
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August 25, 2005 |
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BURAKHBEE Vs. STATE OF MAHARASHTRA
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December 23, 2005 |
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BURROUGHS WELLCOME LTD Vs. JAGANNATH NAMDEO PATEL
|
July 12, 2005 |
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BURZOR RUSTOM JOSHI Vs. ZARIR RUSTOM JOSHI
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October 26, 2005 |
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C N GANDEVIA Vs. STATE TRADING CORPORATION OF INDIA
|
August 19, 2005 |
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C RAMAKANT NAIDU Vs. MAHARASHTRA STATE ELECTRICITY BOARD
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June 24, 2005 |
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C V SHAH A V BHAT Vs. STATE OF MAHARASHTRA
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May 2, 2005 |
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CABLE CORPORATION OF INDIA Vs. ADDITIONAL COMMISSIONER OF LABOUR
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April 5, 2005 |
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CAITAN FERNANDES Vs. STATE OF GOA
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February 1, 2005 |
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CAMORAN FINANCE & INVESTMENTS Vs. VIRAL ENTERPRISES
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September 21, 2005 |
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CARIBJET INC Vs. AIR INDIA LTD
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February 3, 2005 |
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CARLOS TAVORA Vs. MARIA FELICIDADE FERNANDESE LOBO
|
January 19, 2005 |
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CASTROL LIMITED Vs. ADMIRAL SHIPPING LTD
|
April 1, 2005 |
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CEAT LTD Vs. MURPHY INDIA EMPLOYEES UNION
|
January 11, 2005 |
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CEAT TYRES OF INDIA LTD Vs. NASHIK MUNICIPAL CORPORATION
|
March 23, 2005 |
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CENTRAL GROUP Vs. MOTIRAM S THAKARE
|
January 19, 2005 |
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CENTURY RAYON A DIVISION OF CENTURY TEXTILES AND INDUSTRIES LTD Vs. ANAND DADAU UBALE
|
March 16, 2005 |
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CENTURY TEXTILE AND INDUSTRIES LTD Vs. BHAGIRATHMAL D SHARMA
|
September 16, 2005 |
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CHAIRMAN SECRETARY JANSEVA EDUCATION SOCIETY Vs. STATE OF MAHARASHTRA
|
June 8, 2005 |
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CHANCHALBEN AMRITLAL PATEL Vs. DEPUTY COLLECTOR ENC AND COMPETENT AUTHORITY
|
April 8, 2005 |
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CHANDA SHIKSHAN PRASARAK MANDAL Vs. PARSHURAM MADHAV AWARI
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January 31, 2005 |
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CHANDANLAL BHARILAL JAISWAL Vs. STATE OF MAHARASHTRA
|
September 22, 2005 |
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CHANDRABHAGA GANPATI KIRVE TELI Vs. KANTILAL DHARSIBHAI DESAI
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December 22, 2005 |
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CHANDRABHAGABAI Vs. LADBA S O NARAYAN SIDARWAD
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August 19, 2005 |
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CHANDRABHAN LAKHAJI DEHANKAR Vs. GANESHRAO S O KASHIRAO GANJRE
|
June 29, 2005 |
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CHANDRAKANT BUDO NAIK Vs. GOPAL VISHNU NAI PANVELKAR
|
April 8, 2005 |
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CHANDRAKANT DEVU SHINDE Vs. DIRECTOR CHHATRAPATI SHAH CENTRAL INSTITUTE OF BUSINESS EDUCATION AND RESEARCH
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July 21, 2005 |
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CHANDRAKANT GOVIND WADKAR Vs. BHAUMSINGH HARISINGH RATHOD
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March 22, 2005 |
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CHANDRAKANT JAGANNATH VARADKAR Vs. MUNICIPAL CORPORATION OF GR BOMBAY
|
September 5, 2005 |
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CHANDRAKANT LAXMAN KERKAR Vs. SAI MUNDRA FINANCE PVT LTD
|
March 4, 2005 |
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CHANDRAKANT UTTAM CHODANKAR Vs. DAYANAND RAYU MANDREKAR
|
May 27, 2005 |
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CHANDRAMOHAN and CHANDRANARAYAN MAHEHSHWARI Vs. SAROJBAI SUBHASHCHANDRA AGRAWAL
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April 21, 2005 |
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CHANDRASEN MARUTI DHOTRE Vs. STATE OF MAHARASHTRA
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June 8, 2005 |
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CHANDRASHEKHAR KUDKAPPA LAMBI Vs. VIMAL DATTATRAYA SHINDE
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May 2, 2005 |
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CHANDRAYYA LINGAYYA UPALWAR Vs. NARAYAN EKNATH NAWALE
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July 22, 2005 |
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CHANDRAYYA MUTWAYYA IRABATTI Vs. SIDRAM GANPAT INGALE
|
November 22, 2005 |
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CHANGDEO SHIVAJI KAMBLE Vs. NAGSEN CO OP HSG SOCIETY LTD
|
August 23, 2005 |
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CHARAN PARASHRAMJI MESHRAM Vs. STATE OF MAHARASHTRA
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February 3, 2005 |
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CHARANJIT SINGH NANDRAYOG Vs. COMMR. OF CUS. (IMPORT)
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April 26, 2005 |
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CHARANJITSINGH ALIAS SONU Vs. STATE OF MAHARASHTRA
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June 29, 2005 |
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CHATRAPATI SHIVAJI MAHAVIDYALAYA Vs. MANSINGH S O DHONDIBA SHITOLE
|
July 8, 2005 |
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CHATRAPATISHIVAJI MAHAVIDHYALAYA Vs. MANSHING DHONDIBA SHIOLE
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July 12, 2005 |
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CHATUR Vs. STATE OF MAHARASHTRA
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July 25, 2005 |
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CHELLARAM JETHANAND MADHRANI Vs. MARUTI RAGHUNATH KADAM
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December 15, 2005 |
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CHEMOSYN LTD. Vs. UNMESH KANTILAL SHAH
|
June 23, 2005 |
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CHENNA BOYANNA KRISHNA YADAV Vs. STATE OF MAHARASHTRA
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September 19, 2005 |
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Chetan R Nagda Vs. N D Pawar
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December 8, 2005 |
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CHETNA Vs. COMMITTEE FOR SCRUTINY OF CASTE CERTIFICATES OF PERSONS
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June 24, 2005 |
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CHETNA CHANDRAKANT TODANKAR Vs. A N ROY
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March 7, 2005 |
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Chhatrapati Sahakari Sakhar Karkhana
Limited Vs. Mohan Ambadas Mule
|
October 3, 2005 |
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CHHATRAPATI SAHAKARI SAKHAR KARKHANA LTD Vs. MOHAN AMBADAS MULE
|
October 30, 2005 |
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CHIEF EXECUTIVE OFFICER Vs. SHANTILAL ZUMBERLAL BALDOTA
|
March 22, 2005 |
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CHIEF EXECUTIVE OFFICER, SANGLI URBAN CO-OPERATIVE BANK LTD Vs. MANAGER, SARVA SHRAMIK SANGH
|
August 30, 2005 |
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CHIEF OFFICER MIRAJ NAGAR PARISHAD DISTSANGLI Vs. ADMINISTRATIVE OFFICER MUNICIPAL PRIMARY EDUCATION CIRCLE
|
June 9, 2005 |
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CHIEF OFFICER NAGAR PARISHAD BHANDARA Vs. K B SHRIVASTAVA
|
February 1, 2005 |
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CHITRALEKHA BUILDERS Vs. G I C EMPLOYEES SONAL VIHAR CO OPERATIVE HOUSING SOCIETY LTD
|
August 19, 2005 |
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CHOKSI ARVIND JEWELLERS Vs. OFFICIAL LIQUIDATOR HITECHI JEWELLERY INDUSTRIES LTD
|
July 7, 2005 |
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CHOTELAL RAMKARAN YADAV Vs. MUNICIPAL CORPORATION FOR GR MUMBAI
|
November 17, 2005 |
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CHOUDAPPA BHIMSHA NINGADALLI Vs. STATE OF MAHARASHTRA
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May 6, 2005 |
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CHRISTI SAHITYA PRASARAK Vs. BHASKAR S GAIKWAD
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September 29, 2005 |
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CIT Vs. RATILAL BACHARILAL & SONS
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July 22, 2005 |
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CITIZENS FOR A JUST SOCIETY Vs. UNION OF INDIA
|
April 28, 2005 |
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CITIZENS GORUM MAHARASHTRA Vs. STATE OF MAHARASHTRA
|
November 21, 2005 |
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CLARA DSOUZA Vs. SURAJ ESTATE DEVELOPERS PVT LTD
|
August 2, 2005 |
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CLICQUOT ASIA LIMITED Vs. RED ROBIN INTERNATIONAL LTD
|
February 24, 2005 |
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Coca Cola India Private Limited a Company Vs. Commissioner of Income tax
|
October 19, 2005 |
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COMMISSIONER OF CENTRAL EXCISE Vs. INDIAN SEAMLESS STEELS
|
October 13, 2005 |
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Commissioner of Central Excise Mumbai Vs. Standard Drum and Barrel Mfg Co
|
December 20, 2005 |
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COMMISSIONER OF CENTRAL EXCISE MUMBAI Vs. MESSRS MUKUND LIMITED KALWA
|
June 15, 2005 |
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COMMISSIONER OF CENTRAL EXCISE, MUMBAI Vs. JOLLY BOARD LTD
|
November 23, 2005 |
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COMMISSIONER OF CENTRAL EXCISE-I Vs. GAURAV MERCANTILES LTD.
|
August 18, 2005 |
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COMMISSIONER OF CUSTOMS Vs. GAURAV ENTERPRISES
|
September 22, 2005 |
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COMMISSIONER OF CUSTOMS (IMPORTS) Vs. VXL INDIA LTD
|
March 23, 2005 |
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COMMISSIONER OF CUSTOMS and CENTRAL EXCISE Vs. KABUL TEXTILESLLC
|
April 19, 2005 |
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COMMISSIONER OF CUSTOMS, MUMBAI Vs. CLASSIQUE ENTERPRISES
|
March 17, 2005 |
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COMMISSIONER OF CUSTOMS, MUMBAI Vs. MAKALU TRADING LTD
|
June 30, 2005 |
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COMMISSIONER OF INCOME TA Vs. MANDOVI HOTEL PVT LTD
|
August 30, 2005 |
|
Commissioner of Income tax
Bombay City III BOmbay Vs. Aesthetic Builders Pvt Ltd
|
October 7, 2005 |
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Commissioner of Income Tax
Mumbai City IV Mumbai Vs. Pudumjee Agro Industries Ltd
|
October 25, 2005 |
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COMMISSIONER OF INCOME TAX Vs. MAGANLA CHAGANLAL P LTD
|
September 30, 2005 |
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COMMISSIONER OF INCOME TAX Vs. MOHIDDIN HOTELS PVT LTD
|
September 13, 2005 |
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COMMISSIONER OF INCOME TAX Vs. SARITA P SHIRKE
|
August 2, 2005 |
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COMMISSIONER OF INCOME TAX Vs. MINGUEL CHANDRA PAIS
|
March 23, 2005 |
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COMMISSIONER OF INCOME TAX Vs. ACE BUILDERS PUT LTD
|
March 7, 2005 |
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COMMISSIONER OF INCOME TAX Vs. PITHWA ENGG WORKS
|
July 1, 2005 |
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COMMISSIONER OF INCOME TAX Vs. MANIBEN VALJI SHAH
|
February 14, 2005 |
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COMMISSIONER OF INCOME TAX Vs. HYDROFLEX EQUIPMENT LTD
|
February 8, 2005 |
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COMMISSIONER OF INCOME TAX Vs. EMRALD CO. LTD
|
September 30, 2005 |
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COMMISSIONER OF INCOME TAX Vs. MAHARASHTRA STATE CO-OPERATIVE BANK LTD
|
August 16, 2005 |
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COMMISSIONER OF INCOME TAX Vs. ZOEB Y. TOPIWALA
|
August 22, 2005 |
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COMMISSIONER OF INCOME TAX Vs. BHOR INDUSTRIES PVT. LTD.
|
August 19, 2005 |
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COMMISSIONER OF INCOME TAX Vs. K.C.A. LTD.
|
July 13, 2005 |
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COMMISSIONER OF INCOME TAX Vs. SCHELL INTERNATIONAL
|
June 28, 2005 |
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COMMISSIONER OF INCOME TAX Vs. MALEGAON SAHAKARI SAKHAR KARKHANA LTD.
|
June 28, 2005 |
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COMMISSIONER OF INCOME TAX Vs. RATILAL BACHARILAL
|
July 22, 2005 |
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COMMISSIONER OF INCOME TAX Vs. DEVSHI TRUST
|
July 10, 2005 |
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COMMISSIONER OF INCOME TAX Vs. SESA GOA INDIA LTD
|
August 23, 2005 |
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COMMISSIONER OF INCOME TAX Vs. BHOGAWATI SAHAKARI SAKHAR KARKHANA LIMITED
|
August 8, 2005 |
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COMMISSIONER OF INCOME TAX Vs. BEHRAM B DUBASH
|
June 30, 2005 |
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COMMISSIONER OF INCOME TAX BOMBAY CITY Vs. MESSRS BHOR INDUSTRIES PRIVATE LIMITED
|
August 19, 2005 |
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COMMISSIONER OF INCOME TAX MUMBAI Vs. ROSHANBABU MOHAMMED HUSSEIN MERCHANT
|
January 31, 2005 |
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COMMISSIONER OF INCOME TAX, BOMBAY CITY Vs. ANIL M GEHI
|
August 19, 2005 |
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COMMISSIONER OF INCOME-TAX Vs. MAHINDRA AND MAHINDRA LTD
|
September 30, 2005 |
|
COMMISSIONER OF INCOME-TAX Vs. RAJNEESH FOUNDATION
|
July 26, 2005 |
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COMMISSIONER OF INCOME-TAX Vs. SWASTIK TEXTILE MILLS LTD
|
June 27, 2005 |
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COMMISSIONER OF INCOME-TAX Vs. GENERAL INSURANCE CORPORATION BOMBAY
|
June 28, 2005 |
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COMMISSIONER OF INCOME-TAX Vs. INDO SWISS JEWELS LTD
|
September 5, 2005 |
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COMMISSIONER OF INCOME-TAX Vs. ZUARI AGRO CHEMICALS LTD
|
August 22, 2005 |
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COMMISSIONER OF INCOME-TAX Vs. DEVSHI TRUST
|
July 12, 2005 |
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COMMISSIONER OF INCOME-TAX Vs. ALFA LAVAL I LTD
|
July 15, 2005 |
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COMMISSIONER OF INCOME-TAX BOMBAY CITY V Vs. NAVINCHANDRA H SOMAIYA
|
June 27, 2005 |
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COMMISSIONER OF INCOME-TAX, BOMBAY CITY Vs. R J KOLAH
|
June 28, 2005 |
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Commissioner of Sales Tax
Maharashtra State Vs. Khosala Kesharwala
|
December 16, 2005 |
|
Commissioner of Sales Tax Vs. Neelam Applicances
|
October 21, 2005 |
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COMMISSIONER OF SALES TAX Vs. ROCHE PRODUCTS LTD
|
February 18, 2005 |
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COMMISSIONER OF SALES TAX BOMBAY Vs. B M SHAH AND COMPANY
|
July 22, 2005 |
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COMMR OF CUS & C EX, GOA Vs. AKASH STONE INDUSTRIES LTD
|
April 25, 2005 |
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COMMUNIDADE OF MAPUSA Vs. DEPUTY COLLECTOR REV AND LAND ACQUISITION OFFICER
|
August 25, 2005 |
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COMMUNIDADE OF SALIGAO Vs. ADDL DEPUTY COLLECTOR and L A O
|
May 3, 2005 |
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CONCEICAO FERNANDES Vs. MILAGRES FERNANDES
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October 28, 2005 |
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CONCEICAO MARIA PEREIRA FERNANDES Vs. ANTHONY FERNANDES (BOMBAY)(PANAJI BENCH)
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April 8, 2005 |
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CONSERVATOR OF FORESTS SOUTH CHANDA Vs. SUBHASH S O WAMANRAO BONGIRWAR
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September 2, 2005 |
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Coral Cosmetics Limited Vs. Union of India
|
December 23, 2005 |
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CORLIM EDUCATION SOCIETY Vs. NICOLOU M DIAS
|
March 24, 2005 |
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COSME REMEDIES LTD AND ANR Vs. UNION OF INDIA AND ORS
|
July 18, 2005 |
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COSMOPOLITAN CO OP HOUSING SOCIETY Vs. SPECIAL LAND ACQUISITION OFFICER DISRICT RAIGAD
|
September 23, 2005 |
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COTTON CORPORATION OF INDIA LIMITED Vs. RAJASTHAN SPINNING
|
August 8, 2005 |
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COTTON CORPORATION OF INDIA LTD Vs. CO OPERATIVE TEXTILE MILLS LTD
|
August 2, 2005 |
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CURZON MARITIME LTD Vs. PEC LTD
|
March 14, 2005 |
|
D K RAJEPANDHARE Vs. STATE OF MAHARASHTRA
|
July 26, 2005 |
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D N PUNAMIYA Vs. STATE OF MAHARASHTRA
|
February 10, 2005 |
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D S Q HOLDINGS LTD Vs. INFRASTRUCTURE LEASING AND FINANCIAL SERVICES LTD
|
June 8, 2005 |
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D.P.GHOSH Vs. NEW ADARSH GENERAL KAMGAR UNION
|
January 13, 2005 |
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D.S. JADHAV Vs. OFFICIAL LIQUIDATOR
|
January 27, 2005 |
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DADA FIRE WORKS PVT LTD Vs. STATE OF MAHARASHTRA
|
March 23, 2005 |
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DADAJI Vs. STATE OF MAHARASHTRA
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July 8, 2005 |
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DADASAHEB DHONDIBA JAGTAP Vs. ANANT SIVRAM POMAN
|
July 18, 2005 |
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DADASAHEB GAIKWAD NAGAR PUNARVASAN SAMITI Vs. STATE OF MAHARASHTRA
|
May 6, 2005 |
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DAINIK HINDUSTAN Vs. STATE OF MAHARASHTRA
|
January 28, 2005 |
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DALLAH ALBARAKA INVESTMENT CO LTD Vs. MT SYMPHONY 1 EX MT ARABIAN LADY
|
July 18, 2005 |
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DALPAT T ANJARIA Vs. MUNICIPAL CORPORATION GR MUMBAI
|
February 22, 2005 |
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DAMA S O SAKHARAM GONGALE Vs. BIJA S O DHARMA KHOBRAGADE
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December 8, 2005 |
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DAMODAR JIVAN MHATRE Vs. BEBIBAI BABURAO MHATRE
|
December 21, 2005 |
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DAMODAR MANGALJI AND CO LTD Vs. ORIENTAL FIRE AND GENERAL INSURANCE CO LTD
|
August 25, 2005 |
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DAMODAR NARCINVA NAIK Vs. UNION OF INDIA
|
September 15, 2005 |
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DAMODAR SADASHIV AGRE Vs. K K PRASAD
|
December 12, 2005 |
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DAMODAR TUKARAM GAUNKAR Vs. GOPINATH RAMA GAUNKAR AND ORS
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September 30, 2005 |
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DAMODAR TUKARAM GAUNKAR Vs. GOPINATH RAMA GAUNKAR
|
September 20, 2005 |
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DASHRATH D TEMBHURNIKAR Vs. STATE OF MAHARASHTRA
|
September 9, 2005 |
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DASHRATH GANGARAM WASANKAR Vs. STATE OF MAHARASHTRA
|
March 16, 2005 |
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DASHRATH GANPAT DHOTE Vs. GAJANAN MAHADEORAO WANKHEDE
|
June 30, 2005 |
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DASHRATH GULAB KAIKADE Vs. STATE OF MAHARASHTRA
|
October 4, 2005 |
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DASHRATH SAKHARAM SUTAR Vs. STATE OF MAHARASHTRA
|
April 8, 2005 |
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DATTA JAGANNATH MANERA Vs. STATE OF MAHARASHTRA
|
March 31, 2005 |
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DATTA NAGOSA SOLANKI Vs. MADHUKAR DATTOBA ADNIK
|
July 21, 2005 |
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DATTA RAJARAM BHOSLE Vs. KAVITA DATTA BHOSLE
|
November 24, 2005 |
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DATTARAM A AWATE Vs. STATE OF MAHARASHTRA
|
August 25, 2005 |
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DATTARAM MARUTI SAKPAL Vs. STATE OF MAHARASHTRA
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June 23, 2005 |
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DATTARAM PANCHAL Vs. NIRLON LTD
|
January 25, 2005 |
|
DATTARAYA KALURAM DEDGE Vs. UNION OF INDIA
|
January 10, 2005 |
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DATTATRAYA DAGADU KUDALE Vs. STATE OF MAHARASHTRA
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July 14, 2005 |
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DATTATRAYA KACHRU CHINE Vs. STATE OF MAHARASHTRA
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July 4, 2005 |
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DATTATRAYA WAMAN LIMA YE Vs. STATE OF MAHARASHTRA
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April 11, 2005 |
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Daulat Feeds Duistributors Vs. Razvi Brothers
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December 16, 2005 |
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DAULAT SITARAM SARDAR Vs. STATE OF MAHARASHTRA
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September 5, 2005 |
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DAVID D'SOUZA Vs. GOA COASTAL ZONE MANAGEMENT AUTHORITY
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March 29, 2005 |
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DAVINDER SINGH Vs. COMMISSIONER OF CUSTOMS
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September 1, 2005 |
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DAYANAND RAMAKRISHNA KOTKAR Vs. ELIAS MASCARENHAS
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September 30, 2005 |
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DAYARAM MAURYA Vs. MUNICIPAL CORPORATION OF GR MUMBAI
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June 9, 2005 |
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DBH INTERNATIONAL LTD Vs. THEIR WORKMEN
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March 17, 2005 |
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DBH INTERNATIONAL LTD Vs. THEIR WORKMEN
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March 9, 2005 |
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DEEPAK DHANSING PATIL Vs. GIRISH DAMODAR DEO
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June 16, 2005 |
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DEEPAK KANHAIYALAL SARVAIYA Vs. STATE OF MAHARASHTRA
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January 28, 2005 |
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DEEPAK KANHAYYALAL SARWAIYYA Vs. STATE OF MAHARASHTRA
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February 7, 2005 |
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DEEPAK LAXMAN SHINDE Vs. STATE OF MAHARASHTRA
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February 28, 2005 |
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DEEPAK RAMCHANDRA DHAMAL Vs. STATE OF MAHARASHTRA
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July 22, 2005 |
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DEEPAK S O BHAURAOJI MATEY Vs. DISTRICT AND SESSIONS JUDGE
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June 21, 2005 |
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DEEPAK VASANT KALE Vs. STATE OF MAHARASHTRA
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October 28, 2005 |
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DEEPRAJ NAMDEO ZENDE Vs. STATE OF MAHARASHTRA
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January 11, 2005 |
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DENA BANK Vs. SONALI BANK
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May 4, 2005 |
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DENA BANK Vs. VENU GOPAL NAIK
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July 15, 2005 |
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DEOKUMAR BHIWAJI SAKHARE Vs. MAHARASHTRA STATE ROAD TRANSPORT CORPORATION
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August 25, 2005 |
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DEORAO S O RAMJI WAIKAR Vs. SHOBHA
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April 29, 2005 |
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DEPUTY CHIEF CONTROLLER OF IMPORT and EXPORT Vs. SURENDRA INDUSTRIES PVT LTD
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March 17, 2005 |
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DEPUTY CHIEF EXECUTIVE OFFICER GOA DAMAN AND DIU IDC PANAJI Vs. SHAIK MOHIDIN SHAIK DAWOOD
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October 24, 2005 |
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DEPUTY COLLECTOR Vs. CLOVIS SEQUEIRA VAZ
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September 5, 2005 |
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DEPUTY CONSERVATOR OF FOREST WANI FOREST DIVISION Vs. SANTOSH SURYABHANJI NIMBALKAR
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January 11, 2005 |
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DESAI TRADERS Vs. MAHALAXMI TYRES and AUTO SERVICES
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March 2, 2005 |
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DESHMUKH and CO PUBLISHERS PVT LTD Vs. AVINASH VISHNU KHANDEKAR
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May 4, 2005 |
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DESOUZA MOTORS, Vs. INCOME-TAX SETTLEMENT COMMISSION
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August 9, 2005 |
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DEVDAS Vs. STATE OF MAHARASHTRA
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December 20, 2005 |
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DEVIDAS LALSAY GAVANDE Vs. STATE OF MAHARASHTRA
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November 22, 2005 |
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DEVISHANKAR Vs. OFFICIAL TRUSTEE PVT LTD
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June 22, 2005 |
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DEVRAM GOVIND GADGE Vs. STATE OF MAHARASHTRA
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September 21, 2005 |
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DEWANAND S O LAXMAN JAMNIK Vs. STATE OF MAHARASHTRA
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March 11, 2005 |
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DHANANJAY SAMAJ SEVA SANSTHA SHRI SWAMI SAMARTH ADHYAPAK VIDYALAY VADBHAVWADI SINDHUDURG Vs. NATIONAL COUNCIL FOR TEACHERS EDUCATION
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March 16, 2005 |
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DHANSINGH AMARSINGH RATHOD Vs. HAJI ABBUBHAI S O HAJI SULEMAN KACCHI
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June 22, 2005 |
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DHANSINGH GOPAL CHAUHAN Vs. STATE OF MAHARASHTRA
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May 4, 2005 |
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DHANSUKHBHAI FAKIRBHAI PATEL Vs. FAKIRBHAI DAYABHAI PATEL
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September 30, 2005 |
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DHARAM SHEVARAM RAJPAL Vs. MAGANLAL SHEVARAM RAJPAL
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August 4, 2005 |
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DHARAMNARAYAN RAMSIROMAN Vs. DIVISIONAL SECRETARY COMMSSIONER
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June 30, 2005 |
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DHARMA RADHYA VARTHA Vs. RAMESH VRIJLAL SHAH
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March 22, 2005 |
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DHARMA S O TATUA ALIAS DAKHANE Vs. NATHU S O MONA NAKHATE
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June 9, 2005 |
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DHARMARAO SIDHAPPA SHETGAR Vs. GOPAL SHRINIWAS SHIRSIKAR
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October 14, 2005 |
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DHARNIDHAR KAMLASHANKAR PANDEY Vs. STATE OF MAHARASHTRA
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March 24, 2005 |
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DHIRAJLAL MANGALDAS RUPAREL Vs. VAISHALI JANARDAN RASAL
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December 1, 2005 |
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DHIREN C.TOLANI Vs. SHAILESH RAMNIK MEHTA
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October 27, 2005 |
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Dhondi Rama Bhalekar Vs. Pradip Ramchandra Mutalik Desai
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December 16, 2005 |
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DHONDI RAMA BHALEKAR Vs. GANGARAM LINGOJI PATIL
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December 16, 2005 |
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DHRUVAKUMAR HARIBHAU GUJRATHI Vs. DATTATRAYA SHANKAR CHIKHLIKAR
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July 19, 2005 |
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DHULAPPA SANGANBASAPPA BAKE Vs. STATE OF MAHARASHTRA
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October 26, 2005 |
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DIGAMBER ATMA NAIK Vs. CHIEF OFFICER
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September 19, 2005 |
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DIGAMBER BHIMASHANKARTANDALE Vs. MAHARASHTRA STATEELECTRICITY BOARD
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May 6, 2005 |
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Dilawar Hakim Shah Vs. Special Recovery Officer Chiplun Urban
Cooperative Bank Ltd
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October 25, 2005 |
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DILIP BHOJA PADALKAR Vs. STATE OF MAHARASHTRA
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April 4, 2005 |
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DILIP BIDESH Vs. SHIVGOPAL MADANGOPAL CHAURASIA
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June 6, 2005 |
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DILIP JADHAV Vs. LATA NARVEKAR
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October 7, 2005 |
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DILIP MAHADEO CHIVATE Vs. SURESH JYOTIRAM MHAMANE
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August 11, 2005 |
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DILIP PANDURANG KAMATH Vs. STATE OF MAHARASHTRA
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October 14, 2005 |
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DILIP RAMCHANDRA SHINDE Vs. NASHIK MUNICIPAL CORPORATION
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September 20, 2005 |
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Dilip Shrawan Kamane Vs. State of Maharashtra
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November 28, 2005 |
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DILIP T KHANDAR Vs. STATE OF MAHARASHTRA
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December 13, 2005 |
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DILIP VASANT SHINDE Vs. BRIHANMUMBAI MUNICIPAL CORPORATION
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March 11, 2005 |
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DINA ONKAR PATIL Vs. DULBA RAJARAM PATIL
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June 23, 2005 |
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DINA VIPUL SHAH Vs. STATE OF MAHARASHTRA
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August 22, 2005 |
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DINKAR GOVIND PUJARI Vs. DIVISIONAL CONTROLLER MAHARASHTRA STATE ROAD TRANSPORT CORPORATION JALGAON
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February 28, 2005 |
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DIRECTOR DIRECTORATE OF PRINTING AND STATIONERY GOV OF MAHARASTRA Vs. LAXMIBAI PANDHARINATH GHOLAP
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August 12, 2005 |
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DIVAKAR SHYAMRAO CHAUHAN Vs. STATE OF MAHARASHTRA
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July 14, 2005 |
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DIVISIONAL CONTROLLER Vs. PRABHAKAR BAJIRAO
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September 30, 2005 |
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DIVISIONAL CONTROLLER MAHARASHTRA STATE ROAD TRANSPORT CORPORATION Vs. K K CHOUDHARI
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February 24, 2005 |
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DIVISIONAL CONTROLLER MAHARASHTRA STATE ROAD TRANSPORT CORPORATION WARDHA Vs. RAMDAYAL SAKHARAMJI TEMBHARE
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December 15, 2005 |
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DIVISIONAL CONTROLLER, MAHARASHTRA STATE ROAD Vs. MAHADEO S/O. SUSAN NAKED
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September 30, 2005 |
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DIVISIONAL CONTROLLER, MANAGER STATE ROAD Vs. VITHAL BALKRISHNA KAKDE
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March 23, 2005 |
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DIVYESH K KOTHARI Vs. AATAM GEMS
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December 22, 2005 |
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DNYANESHWAR GOVIND KULKARNI Vs. SANDHYA D KULKARNI
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December 8, 2005 |
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DNYANESHWAR P GHARAT Vs. GENERAL MANAGER BEST UNDERTAKING
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February 9, 2005 |
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DNYANESHWAR S O KISAN MOTEKAR Vs. VANDANA
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April 21, 2005 |
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DNYANESHWAR S O LAXMANRAO WANKHEDE Vs. STATE OF MAHARASHTRA
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July 19, 2005 |
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DNYANSAGAR SHIKSHAN PRASARAK MANDAL AND BAHU-UDESHIYA SAMSHTA Vs. SECRETARY
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October 26, 2005 |
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DOCKENDALE SHIPPING Vs. JEVANBHAI RAMJI TANDEL
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October 13, 2005 |
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DORI LAL Vs. INTERNATIONAL AIRPORTS AUTHORITY OF INDIA
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October 17, 2005 |
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DOSHI DEVELOPERS Vs. STATE OF MAHARASHTRA
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August 31, 2005 |
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DTTU GUNDU PARIT Vs. JAVAHAR NANCHAND SHAH
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December 1, 2005 |
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DULARE S O HARINARAYAN PANDEY Vs. MAHAVIR SHIKSHAN PRASARAK SAMITI
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January 19, 2005 |
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DURGADAS SHANKARLALJI AGRAWAL Vs. SHABBIR AHMED MOHD AZIZ LOHAD
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March 31, 2005 |
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DWARKAPRASAD BALURAM SHARMA Vs. LOKURAM RAMCHANDRA PREMCHANDANI
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November 16, 2005 |
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ECONOMIC DEVELOPMENT CORPORATION OF GOA Vs. LAND ACQUISITION OFFICER
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October 5, 2005 |
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ECONOMIC DEVELOPMENT CORPORATION OF GOA Vs. COMMUNIDADE OF MOROMBI PEQUENO
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September 30, 2005 |
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ECONOMIC DEVELOPMENT CORPORATION OF GOA Vs. COMMUNIDADE OF MOROMBI
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September 29, 2005 |
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ECONOMIC DEVELOPMENT CORPORATION OF GOA Vs. DEPUTY COLLECTOR GOA NORTH DIVISION PANAJI
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September 21, 2005 |
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EDUCATION SOCIETY Vs. NARAYAN GOVINDRAO DESHPANDE
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June 7, 2005 |
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EDULTACAO KARIDADE BRITTO Vs. JOSE D SOUZA
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June 22, 2005 |
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EKNATH NARAYANRAO DHAGE Vs. DIVISIONAL CONTROLLER M S R T C
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March 16, 2005 |
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EMPIRE INDUSTRIES LTD Vs. STATE OF MAHARASHTRA
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April 1, 2005 |
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EMPLOYEE STATE INSURANCE CORPORATION Vs. ESIC OFFICERS ASSOCIATION
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October 14, 2005 |
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EMPLOYEE STATE INSURANCE CORPORATION Vs. SHARAD S O ABHAYKUMAR CHAURE
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December 2, 2005 |
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EMPLOYEES STATE INSURANCE Vs. LAXMIBAI BALRAM
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January 13, 2005 |
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EMPLOYEES STATE INSURANCE CORPORATION Vs. CORTALIM SHIPYARD and ENGINEERS
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April 13, 2005 |
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EMPLOYEES STATE INSURANCE CORPORATION Vs. UNIVERSAL ENGINEERING
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January 28, 2005 |
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EOC TAILOR MADE POLYMERS INDIA PRIVATE LIMITED Vs. STATE OF MAHARASHTRA
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February 1, 2005 |
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ERNESTO JOAO GUILHERME RODRIGUES Vs. STATE OF GOA
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December 5, 2005 |
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ESKAY ENTERPRISES Vs. SURESH P HINDUJA
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February 4, 2005 |
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ESSAR TOOLS Vs. BIPICO INDUSTRIES TOOLS P LTD
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October 25, 2005 |
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ETCO SPINNERS PRIVATE LIMITED Vs. STATE OF MAHARASHTRA
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July 20, 2005 |
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EUROKIDS INTERNATIONAL PVT LTD Vs. INDIA BOOK DISTRIBUTORS EGMONT BOOKS LTD
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August 5, 2005 |
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EXECUTIVE ENGINEER Vs. SHERIF MOHAMMAD I SHAIKH
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May 6, 2005 |
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EXECUTIVE ENGINEER C MAHARASHTRA STATE ELECTRICITY BOARD DIST AKOLA Vs. BHAGWAN SUKHDEO TIDKE
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December 12, 2005 |
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F RODRIGUES Vs. S R MORE
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September 14, 2005 |
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FAIZABADI RESTAURANT Vs. INSPECTOR OF POLICE
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August 4, 2005 |
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FAROKH CONTRACTOR Vs. UNION OF INDIA
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December 16, 2005 |
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FARUKH SHAIKH MOHAMMED Vs. STATE OF MAHARASHTRA
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April 28, 2005 |
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FASHION EXIM INDIA PVT LTD Vs. CHINTAMANI AMBOLKAR
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February 10, 2005 |
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FERNANDO SEQUEIRA LOBO Vs. JOSE E COELHO PEREIRA
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February 10, 2005 |
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FEROZE CHINWALLA, BASAWARAJ SHEELWANT Vs. UNION OF INDIA, CANTONMENT BOARD OF PUNE
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November 22, 2005 |
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FEROZE HOMI DUGGAN Vs. JEAN N DUGGAN
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June 16, 2005 |
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FEROZE HOMI DUGGAN Vs. BENZER INTERIORS PVT LTD
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March 4, 2005 |
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FILIPE NERY ROADRIGUES Vs. SADANAND MHALU SHET
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December 21, 2005 |
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FILOMENA ALIAS MEENA Vs. ANTHONY MENDES
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September 9, 2005 |
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FIROZ KHAN S O MOHD KHAN Vs. SAYED IRPHAN ALI
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July 1, 2005 |
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FIVE OCEAN SHIP REPAIRING and MARINE SERVICES LLC Vs. MT SYMPHONY 1 EX MT ARABIAN LADY
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July 18, 2005 |
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FLOWFAST ENGINEERS INDIA Vs. D and H SECHERON ELECTRODES PVT LTD
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February 4, 2005 |
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FOOD CORPORATION OF INDIA Vs. PRASHANT PANDURANG RAMTEKE
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July 6, 2005 |
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FORBES FORBES CAMPBELL AND CO LTD Vs. BOARD OF TRUSTEES OF THE PORT OF BOMBAY
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December 16, 2005 |
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FOREST DEVELOPMENT CORPORATION OF MAHARASHTRA LTD Vs. REGIONAL PROVIDENT FUND COMMISSIONER
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July 27, 2005 |
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FRANCIS XAVIER Vs. MAGNA GRAPHICS PVT LTD
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March 17, 2005 |
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FRANCO INDIAN PHARMACEUTICAL PVT LTD Vs. FRANCO INDIAN WORKERS UNION
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October 6, 2005 |
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FREE LEGAL AID CELL NGO Vs. GOVERNMENT OF MAHARASHTRA
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March 3, 2005 |
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G B GAGARE Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY
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December 20, 2005 |
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G J PACKAGING PVT LTD Vs. S S SALES
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September 27, 2005 |
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G M BREWERIES LTD Vs. SHREENATH DEVELOPERS
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August 29, 2005 |
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GADHINGLAJ TALUKA SAHAKARI SAKHAR KARKHANA LTD Vs. COLLECTOR OF KOLHAPUR
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July 29, 2005 |
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GAFOOR DASTAGIR SHIEKH Vs. STATE OF MAHARASHTRA
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April 5, 2005 |
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GAJANAN BABU PATIL Vs. STATE OF MAHARASHTRA
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February 24, 2005 |
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GAJANAN BABURAO JADHAV Vs. STATE OF MAHARASHTRA
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February 22, 2005 |
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GAJANAN BALIRAM MEHETRE Vs. STATE OF MAHARASHTRA
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October 3, 2005 |
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GAJANAN BHIMRAO THOMBARE Vs. ASHOK JANKILAL TAWARI
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February 7, 2005 |
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GAJANAN DATTATRAYA PORE Vs. STATE OF MAHARASHTRA
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July 11, 2005 |
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GAJANAN MAHARAJ SANSTHAN SHEGAON Vs. DIGAMBAR PANDHARI BHISE
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January 13, 2005 |
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GAJANAN MAJIK Vs. STATE OF MAHARASHTRA
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November 28, 2005 |
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GAJANAN S O GOVIND MOKALKAR Vs. JAGDEO S O GANPAT WARANKAR
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December 20, 2005 |
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GAJANAN YASHWANT NAIK Vs. SPECIAL LAND ACQUISITION OFFICER
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October 28, 2005 |
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GANAPAT SURYA NAIK Vs. SHRIHARI ALIAS UDAY RANGAJI SINAI KAPDI
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October 19, 2005 |
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GANESH GINNING AND PRESSING CO LTD Vs. STATE OF MAHARASHTRA
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July 15, 2005 |
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GANESH SUKHANDA MHASTKE Vs. STATE OF MAHARASHTRA
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October 13, 2005 |
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GANGADHAR FAKKAD SALUNKE Vs. STATE OF MAHARASHTRA
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January 18, 2005 |
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GANGADHAR NAGANNA RAJULWAR Vs. CHANDRABHAGA RAJESHWAR GANGSHETTIWAR
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June 20, 2005 |
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GANGADHAR NARAYANRAO WAT Vs. STATE OF MAHARASHTRA
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August 4, 2005 |
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GANGADHAR NARHARI KEDARE Vs. SONYABAI GANGADHAR KEDARE
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July 11, 2005 |
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GANGADHAR NARSINGDAS AGRAWAL Vs. CURCHOREM CACORA MUNICIPAL COUNCIL
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April 21, 2005 |
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GANGARAM BISESHWAR AGRAWAL Vs. CANARA BANK
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December 12, 2005 |
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GANNON DUNKERLEY AND CO LTD Vs. G S BAJ, MEMBER, INDUSTRIAL COURT AND R RAJAMANI PONNALAH
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October 21, 2005 |
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Gannon Dunkerley AND Co LTD Vs. G S Baj
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October 20, 2005 |
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GANPAT ALIAS GANESH TANAJI KATARE Vs. ASSISTANT COMMISSIONER OF POLICE
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September 22, 2005 |
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GANPAT ALIAS GANESH TANAJI KATARE Vs. ASSISTANT COMMISSIONER OF POLICE
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August 22, 2005 |
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GAURISHANKAR KASHINATHAPPA CHANNE Vs. STATE OF MAHARASHTRA
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March 14, 2005 |
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GAUTAM BUILDERS AND DEVELOPERS Vs. ECONOMIC DEVELOPMENT CORPORATION
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March 7, 2005 |
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GEBI BAPUJI BANJARI Vs. STATE OF MAHARASHTRA
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December 6, 2005 |
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GEETA SHIRISH CHAUDHARI Vs. STATE OF MAHARASHTRA
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December 9, 2005 |
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GEETANJALI WOOLLEN PVT LTD Vs. M V X PRESS ANNAPUMA
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August 9, 2005 |
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GENBA SAHADU MODAK Vs. SURYAKANT VITTHAL MODAK
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October 14, 2005 |
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GENERAL EMPLOYEES ASSOCIATION A REGISTERED TRADE UNION MUMBAI Vs. RASHTRIYA CHEMICALS AND FERTILIZERS LTD
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February 18, 2005 |
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GENERAL INSURANCE CORPORATION OF INDIA Vs. DEPUTY COMMISSIONER OF INCOME TAX
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July 26, 2005 |
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GENU TUKARAMDABAHADE Vs. STATE OF MAHARASHTRA
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July 28, 2005 |
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George E Mills Jr Leigh R Meninger Gene T Chambers Vs. Sukharta Finance and Leasing Pvt Ltd
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December 8, 2005 |
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GERMAN REMEDIES LTD Vs. DY COMMISSIONER OF INCOME-TAX
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October 28, 2005 |
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German Remedies LTD Vs. Commissioner of Income tax
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October 10, 2005 |
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German Remedies LTD Vs. Union of India
|
October 10, 2005 |
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GHANSHYAM S O RAMCHARAN AMGHE Vs. STATE OF MAHARASHTRA
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September 2, 2005 |
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GHARDA CHEMICALS LIMITED Vs. JER RUTTON KAVASMANECK alias JER JAWAHAR THADANI
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July 20, 2005 |
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GIRIDHAR S O VISHWANATH PISE Vs. STATE OF MAHARASHTRA
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March 11, 2005 |
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GIRISH J BOBADE Vs. AJAY THAKUR
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December 22, 2005 |
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GIRNAR APARTMENTS CO OP HSG SOC LTD Vs. SONIA SOOD
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May 3, 2005 |
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GIWA FATIMAT OLUWASEYI Vs. HARBANS SINGH
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March 29, 2005 |
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GOA HANDICRAFTS RURAL and SMALL SCALE INDUSTRIES DEVELOPMENT CORPORATION LTD Vs. SAMUDRA ROPES PVT LTD
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June 29, 2005 |
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GOA HANDICRAFTS, RURAL AND SMALL SCALE INDUSTRIES DEVELOPMENT CORPORATION LTD Vs. SAMUDRA ROPES PVT LTD
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July 29, 2005 |
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GOA STATE CO Vs. UNION OF INDIA AND OTHERS
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June 14, 2005 |
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GODAWARI MARATHWADA IRRIGATION DEVLOPMENT CORPORATION AURANGABAD Vs. STATE OG MAHARASHTRA
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September 20, 2005 |
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GODREJ AND BOYCE MANUFACTURING COMPANY LTD Vs. STATE OF MAHARASHTRA
|
October 18, 2005 |
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GODREJ AND BOYCE MFG CO LTD Vs. P K GUPTA
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August 10, 2005 |
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Godrej Soaps LTD Vs. State of Maharashtra
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October 28, 2005 |
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GOLDCREST EXPORTS Vs. N V SUISSOEN
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February 28, 2005 |
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GOMANTAK MAZDOOR SANGH Vs. MORMUGAO PORT TRUST
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February 23, 2005 |
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GOPAL BAHADUR Vs. STATE OF GOA
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October 6, 2005 |
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GOPAL SHANKAR PAWAR Vs. BHARTIYA AROGYANIDHI GENERAL HOSPITAL
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July 26, 2005 |
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GOPAL VISHNU GAUDE Vs. MANIKRAU AMRUTRAO PRABHU DESSAI
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June 24, 2005 |
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GOPILAL KANHAIYALAL SAVAL Vs. MANILAL GOPALRAO TRIVEDI
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March 11, 2005 |
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GORAKSHNATH KHANDU BAGAL Vs. STATE OF MAHARASHTRA
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March 23, 2005 |
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GOVIND GANGADHAR WALVE Vs. BABAN SADU SALVE
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April 13, 2005 |
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GOWARDHAN S O RAMBHAU MOHITE Vs. STATE OF MAHARASHTRA
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January 25, 2005 |
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GRASIM INDUSTRIES LIMITED Vs. MINI GULATI
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August 18, 2005 |
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GREAT EASTERN SHIPPING CO LTD Vs. OIL AND NATURAL GAS CORPORATION LTD
|
April 25, 2005 |
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GREAVES COTTON & CO. LTD. Vs. COMMISSIONER OF INCOME TAX
|
July 11, 2005 |
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GUJARAT CO OP OILSEEDS GROWERS FEDERATION LTD Vs. COMMISSIONER OF SALES TAX MUMBAI
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May 6, 2005 |
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GULAB MARUTI AMBEKAR Vs. CHANDRASHEKHAR MADHUKAR TIKHE
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October 20, 2005 |
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GULABRAO Vs. STATE OF MAHARASHTRA
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September 22, 2005 |
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GUNDU APPARAO DESHPANDE Vs. RASHIDABI GULABHUSSAIN SHAIKH
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February 4, 2005 |
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GURUDAS DHQNDBA DADMAL Vs. SCHEDULED TRIBE CASTE CERTIFICATE
SCRUTINY COMMITTEE
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April 6, 2005 |
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GURUMAHARAJ SHIKSHAN PRASARAK MANDAL CHOUSALA Vs. JALINDAR S O MAHADEO KEDAR
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November 19, 2005 |
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H C L LTD Vs. KRISHNA NANU NAIK and SONS
|
April 13, 2005 |
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H C PATEL Vs. KAUSHIK DESAI
|
October 27, 2005 |
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H FILLUNGER and CO PVT LTD Vs. EMPLOYEES STATE INSURANCE CORPORATION PUNE
|
February 22, 2005 |
|
H JAYARAMA SHETTY Vs. SANGLI BANK LTD
|
March 11, 2005 |
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HAFIX ISMAIL SHAIKH Vs. SPECIAL LAND ACQUISITION OFFICER PANVEL
|
March 7, 2005 |
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HAIDER ALI Vs. STATE OF MAHARASHTRA
|
June 13, 2005 |
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HAJI ABDUL RAZAK YASIM PATEL Vs. BARA IMAM MASJID TRUST
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September 19, 2005 |
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HAJRA IKRAM CHAND Vs. STATE OF MAHARASHTRA
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June 13, 2005 |
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HAN HOTUMAL TANWANI Vs. COMMISSIONER ULHASNAGAR MUNICIPAL CORPORATION
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April 27, 2005 |
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Hanmant Laxman Salunke Vs. Shrirang Narayn Kanse
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December 21, 2005 |
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HANUMAN KISANRAO KADAM Vs. STATE OF MAHARASHTRA
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October 5, 2005 |
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HANUMANT KARBHARI KARALE Vs. STATE OF MAHARASHTRA
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September 6, 2005 |
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Hanumant Pandurang Indalkar Vs. Tata Engineering and Locomotive Co Ltd
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December 23, 2005 |
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HARI MARUTI KUMBHAR Vs. STATE OF MAHARASHTRA
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July 15, 2005 |
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HARIHARRAO VISHWANATHRAO BHOSIKAR Vs. DATTA ANANDRAO PAWAR
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June 28, 2005 |
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HARIHARRAO VISHWANATHRAO BHOSIKAR Vs. DATTA ANANDRAO PAWAR
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June 30, 2005 |
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HARISCHANDRA BIYANI Vs. STOCK HOLDING CORPORATION OF INDIA LIMITED
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October 11, 2005 |
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HARISH CHHABRA Vs. BAJAJ ELECTRICALS LTD
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June 24, 2005 |
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HARISH COMMERCIAL PREMISES CO OP SOC LTD Vs. VARSHA DINESH JOSHI
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December 1, 2005 |
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HARISH KAWA Vs. P T MEHTA
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October 7, 2005 |
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HARISH KRISHNAJI DESHPANDE Vs. CENTRAL BANK OF INDIA
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February 24, 2005 |
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HARISH S O GAJANAN AGRAWAL Vs. BANK OF MAHARASHTRA
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August 31, 2005 |
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HARISHCHANDRA MENDURAM AGRAWAL Vs. RAMESHWARJI GOVINDJI SARSWAT
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February 23, 2005 |
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HARSHAD JETHALAL SHAH Vs. VASUNDRA RAJE NIMBALKAR
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July 8, 2005 |
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HASMUKH HANSRAJ GALA Vs. ABHAY MUKUND BHARTI
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February 16, 2005 |
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HASMUKHLAL AND CO Vs. MUNICIPAL CORPORATION FOR GREATER MUMBAI
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March 23, 2005 |
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HASMUKHRAI AND CO Vs. RAJ TEA AND CO
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April 26, 2005 |
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HASMUKHRAI CHANDRAKANT Vs. ORIENTAL FIRE AND GENERAL INSURANCE CO LTD
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August 4, 2005 |
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HAWKINS COOKERS LTD Vs. ZAVERCHAND LILADHAR SHAH
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July 29, 2005 |
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HEMANT CHANDMAL SOLANKI Vs. RAJ PALACE JEWELLERS
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October 4, 2005 |
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HEMANT CHANDRAKANT KULKARNI Vs. SHUBHANGI MOHINIRAJ SULAVANI
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February 1, 2005 |
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HEMANT M NABAR Vs. FAROHAR and CO
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April 8, 2005 |
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HEMANT SUDHAKAR MADANE Vs. STATE OF MAHARASHTRA
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June 29, 2005 |
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HETERO INTERNATIONAL Vs. SHANDONG MEDICINES AND HEALTH PRODUCTS IMP AND EXP CORP
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October 27, 2005 |
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HINDI VIDYA BHAVAN SOCIETY Vs. STATE OF MAHARASHTRA
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March 17, 2005 |
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HINDOOSTAN CROWN MILLS SIDDHIVINAYAK KAMGAR KARMACHARI SANGHARSHA SANGHATANA Vs. HINDOOSTAN SPG AND WVG MILLS LTD
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February 21, 2005 |
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HINDURAO TUKARAM SHELKE Vs. PRAKASH KALLAPPA AWADE
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October 26, 2005 |
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HINDUSTAN LEVER LIMITED Vs. MUNICIPAL CORPORATION OF GR BOMBAY
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February 25, 2005 |
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Hindustan Petroleum Corporation Limited Vs. Petroleum Employees Union
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December 2, 2005 |
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HINDUSTAN PETROLEUM CORPORATION LTD Vs. DILIP PRABHAKAR DINGORKAR
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May 6, 2005 |
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HIRABAI DADARAO ALIAS SHRIKANT PATOLE Vs. STATE OF MAHARASHTRA
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July 14, 2005 |
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HIRALAL MOTILAL BALDOTA Vs. MANOHAR TUKARAM VAIRAL
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October 17, 2005 |
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HIRSINGH T RAO Vs. STATE OF MAHARASHTRA
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April 4, 2005 |
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HISAMUDDIN ABDUL RAHIMKAZI Vs. STATE OF MAHARASHTRA
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August 12, 2005 |
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HITKARI FIBRES LTD Vs. KAMGAR UTKARSHA SABHA
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March 31, 2005 |
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HITLER FERNANDES Vs. STATE OF GOA
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September 29, 2005 |
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HONORARY SECRETARY TALINI IMADADIAH COMMITTEE MISTRY HIGH SCHOOL RATNAGIRI Vs. WASIF PASHA TAJODDIN JAGIRDAR
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January 19, 2005 |
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HOTEL ROSALIA PVT LTD Vs. G B HIRANI
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July 18, 2005 |
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HOUSING DEVLOPMENT COMPANY LTD Vs. STATE OF MAHARASHTRA
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September 19, 2005 |
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IBRAHIM SHAIKH Vs. STATE OF GOA
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June 8, 2005 |
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ICICI BANK LTD Vs. NARENDRA R PARMAR
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October 20, 2005 |
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ICICI LTD Vs. KOTHRI INDUSTRIAL CORPORATION LTD
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April 20, 2005 |
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IDA NUNES JOSEPH NUNES Vs. STATE OF GOA
|
November 21, 2005 |
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IFTEKHAR USMAN SHAIKH Vs. STATE OF MAHARASHTRA
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August 25, 2005 |
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IN RE: DIVYA CHEMICALS LTD.; IN RE: N.N. DYECHEM (I) LTD.; IN RE: AGRITECH HATCHERIES AND FOODS LTD. Vs. STATE
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January 14, 2005 |
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IN RE: SEVERN TRENT WATER PURIFICATION INC Vs. STATE
|
April 21, 2005 |
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IN THE MATTER OF THE COMPANIES ACT, 1956 AND IN THE MATTER OF SECTIONS 79, 80 AND 100 TO 103 OF THE COMPANIES ACT, 1956 Vs. RALLIS INDIA LIMITED
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February 10, 2005 |
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Indiacom Limited Vs. Tata Teleservices Ltd
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October 28, 2005 |
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INDIAN AIRLINES LTD Vs. PRAKASH R PARAB
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August 23, 2005 |
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INDIAN AIRLINES LTD Vs. PREMCHAND
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March 10, 2005 |
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Indian Express Newspapers Bombay Pvt LTD Vs. Union of India
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December 8, 2005 |
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INDIAN HOTELS CO LTD Vs. EMPLOYEES STATE INSURANCE CORPORATION
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June 24, 2005 |
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INDIAN LEAD LTD Vs. R L DALAL AND CO PVT LTD
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December 23, 2005 |
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INDIAN OIL CORPORATION LTD Vs. STATE OF MAHARASHTRA
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January 14, 2005 |
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INDIRA DATTARAM PATIL Vs. EXECUTIVE OFFICER SHREE SIDDHI VINAYAK GANPATI TEMPLE TRUST
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March 4, 2005 |
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INDO INTERNATIONAL LTD Vs. STATE OF MAHARASHTRA
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July 25, 2005 |
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INDO INTERNATIONAL LTD Vs. STATE OF MAHARASHTRA
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July 15, 2005 |
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INDRAPRASTHA HOLDING LTD Vs. VIJAY J SHAH
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September 21, 2005 |
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INDRAVATI RAJAN YADAV Vs. SHANTIDEVI KAMLESHKUMAR YADAV
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September 13, 2005 |
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INDUSTRIAL INVESTMENT BANK OF INDIA LTD Vs. WORLD DIGITAL SOUND LTD
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June 7, 2005 |
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INFRASTRUCTURE LEASING and FINANCIAL SERVICES LIMITED Vs. DSQ HOLDING LTD
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March 9, 2005 |
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INTEGRATED FINANCE LTD Vs. OFFICIAL LIQUIDATOR ROHAN STAMPINGS P LTD
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July 7, 2005 |
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INTERNATIONAL AIRPORTS AUTHORITY OF INDIA Vs. BHIMRAO CHANDAPPA DASAR
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April 28, 2005 |
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INTHRU NORONHA Vs. COLGATE PALMOLIVE INDIA LTD
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January 19, 2005 |
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ION EXCHANGE INDIA LTD Vs. MSK PROJECTS INDIA LTD
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August 9, 2005 |
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Iram Feroz of Bombay Vs. Ayaz Gadhiya of Bombay
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December 14, 2005 |
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ISAK ABDUL HAQ PATEL Vs. STATE OF MAHARASHTRA
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August 12, 2005 |
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ISAK MAHAMAD WAGALE MARYAMI ISAK WAGLE Vs. JAINUDDIN MOHAMAD YUSUIF MULLA
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June 10, 2005 |
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ISHTIYAQ ALI FARAD ALI Vs. ABDUL SHAKOOR MOHAMMAD HASSAN
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October 20, 2005 |
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ISHWAR BHUVAN HINDU HOTEL Vs. COMMISSIONER OF INCOME TAX
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June 27, 2005 |
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ISHWAR DAYA KEVALRAM AGARWAL Vs. MADHUKAR SHANKAR PRABHANE
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July 12, 2005 |
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ISHWARDAS S O DAMODHARDAS SINDHI Vs. SHANTABAI
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March 11, 2005 |
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ISLAMIC INVESTMENT COMPANY FOR THE GULF BAHAMAS LTD Vs. SYMPHONY GEMS N V
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February 17, 2005 |
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ISMAILBHAIKANGA Vs. MAHARASHTRA HOUSING and AREA DEVELOPMENT AUTHORITY
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January 24, 2005 |
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ISTIYAK AHMED SIDDIQUI Vs. A N ROY COMMISSIONER OF POLICE
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June 14, 2005 |
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ITC LTD Vs. SUKHARTA FINANCE AND LEASING PVT LTD
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December 8, 2005 |
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IVY MURIET FONSECA Vs. POMS ADI DOCTOR
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January 20, 2005 |
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J XAVIERD SOUZA Vs. STATE OF GOA
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September 9, 2005 |
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JACINTO MINGUEL DE QUADROS BARRRETTO Vs. HARIDAS MARUTI KAMAT
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October 18, 2005 |
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JAGANNATH S O RAGHUNATH SING RAGHUWANSHI Vs. MEMBER MAHARASHTRA REVENUE TRIBUNAL NAGPUR
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February 10, 2005 |
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JAGANNATH SAMBHAJI HOL AND OTHERS Vs. AZIZ T. PATEL AND ANOTHER
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January 13, 2005 |
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JAGDISH Vs. STATE OF MAHARASHTRA
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January 19, 2005 |
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JAGDISHPRASAD S O BIHARILAL JAISWAL Vs. DILIP S O MANGALDAS VEDANT
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July 8, 2005 |
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JAGGU S O JAGDEO GAVAI Vs. STATE OF MAHARASHTRA
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August 25, 2005 |
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JAGURADEVI SHATRUGHNA RAJBHAR Vs. M.B. EDUJLEE CASSINATH
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November 19, 2005 |
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JAIDEV YESHWANT NAIK Vs. PRABHAVATI PUNDALIK USKAIKAR
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March 3, 2005 |
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JAIKA AUTOMOBILES PVT LTD Vs. JOINT DISTRICT REGISTRAR
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December 23, 2005 |
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JAIN IRRIGATION SYSTEMS Vs. COMMISSIONER OF CUSTOMS NHAVA SHEVA
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August 17, 2005 |
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JAIN TRADING CO Vs. UNION OF INDIA
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February 1, 2005 |
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JAIRAJ N SHETTY Vs. UNION OF INDIA
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June 21, 2005 |
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JALGAON JAMOD TALUKA KHAREDI VIKRI SANSTHA LTD Vs. SHIVHARI PANDURANG WAGH
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September 20, 2005 |
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JANAKALYAN SAHAKARI BANK LTD Vs. INDUJ ENERTECH LIMITED
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October 6, 2005 |
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JANAKI N MORAJKAR Vs. SPL LAND ACQUISITION OFFICER GOA
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February 9, 2005 |
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JANARDAN S O RAMCHANDRA BUTE Vs. GANAPATI DEVASTHAN TAHSIL DEOLI
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June 24, 2005 |
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JANHIT MANCH Vs. STATE OF MAHARASHTRA
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August 24, 2005 |
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JASAI GRAMPANCHAYAT Vs. STATE OF MAHARASHTRA
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June 15, 2005 |
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JATIN ASHOK KHANDWALA Vs. STATE OF MAHARASHTRA
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August 21, 2005 |
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JAVED IQBAL S O CHHOTEBABU Vs. ADMINISTRATOR JAWAHAR URDU HIGH SCHOOL
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August 29, 2005 |
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JAWAHAR H SABHANDASANI Vs. UNION OF INDIA
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October 11, 2005 |
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JAYANTILAL SHANTILAL SHAH Vs. VIMAL KIRAN SHAH
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July 19, 2005 |
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JAYANTILAL SUNDERJI DOSANI Vs. BONANZA DRUGS AND PHARMACEUTICALS LTD
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June 16, 2005 |
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JAYANTILAL THAKKAR and COMPANY Vs. UNION OF INDIA
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March 16, 2005 |
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JAYASHREE ASHOK GOREGAONKAR Vs. KANTA CHANDRAKANT MHATRE
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October 4, 2005 |
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JAYDEO S O MAHADEO PARATE Vs. STATE OF MAHARASHTRA
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October 25, 2005 |
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JAYENDRAGIRI ANANDGIRI GOSWAMI Vs. NARCOTICS CONTROL BUREAU
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January 27, 2005 |
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JAYESH M GANDHI Vs. YOGENDRA N THAKKAR
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October 25, 2005 |
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JAYESH PANDYA Vs. SUKANYA HOLDINGS PVT LTD
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May 6, 2005 |
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JAYKRISHNA INDUSTRIES LTD Vs. ECONOMIC DEVELOPMENT CORPORATION
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February 16, 2005 |
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JAYSHREE NARAYAN MHASKE Vs. STATE OF MAHARASHTRA
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February 9, 2005 |
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JAYWANTABAI Vs. RAGHUNATH
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December 1, 2005 |
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JEEVANLAL RANCHHODDAS TANK Vs. KILLICK NIXON LTD
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May 5, 2005 |
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JELES EDUCATION SOCIETY Vs. R T BHITALE
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October 28, 2005 |
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JEMA S O HIRA Vs. NANDA RAOJI RATHOD
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January 13, 2005 |
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JETU JACQUES TARU LALVANI Vs. STATE OF MAHARASHTRA
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February 4, 2005 |
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JETU JACQUES TARU LALVANI Vs. SHREEJI MINERAL WATERS PVT LTD
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September 21, 2005 |
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JETU JACQUES TARU LALVANI Vs. SOLESTRAP INDUSTRIES PVT LTD
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July 20, 2005 |
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JILANI NASIRUDDIN GORE Vs. STATE OF MAHARASHTRA
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June 21, 2005 |
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JITU LALCHAND SONKAR Vs. STATE OF MAHARASHTRA
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March 3, 2005 |
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JOG ENGINEERING LIMITED Vs. STATE OF MAHARASHTRA THROUGH THE OFFICE OF THE EXECUTIVE ENGINEER
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May 3, 2005 |
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JOGANI AND SACHDEV DEVLOPMENTS Vs. LAWRENCE DSOUZA
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December 15, 2005 |
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JOHAN CRASTO Vs. STATE OF GOA
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February 21, 2005 |
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JOHN LOUIS ARAUJO Vs. ALLAHABAD BANK
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June 30, 2005 |
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JOHN MANEUL FELSHA DSOUZA Vs. STATE OF MAHARASHTRA
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July 12, 2005 |
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JOINT REGIONAL DIRECTOR E S I ORPORATION Vs. SRARAD CHAURE
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December 2, 2005 |
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JOSE BISMARK SILVEIRA Vs. SPECIAL LAND ACQUISITION OFFICER
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March 31, 2005 |
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JOSE CRISTOVAM PINTO Vs. SAHAJANAND INVESTMENT PVT LTD
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September 9, 2005 |
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JOSE PHILIPS DOMINGO D SOUZA Vs. RAJENDRA VISHWANAT ARLEKAR
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May 27, 2005 |
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JOSEPH BAIN DSOUZA Vs. STATE OF MAHARASHTRA
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October 17, 2005 |
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JOSEPH DIAS Vs. VINOD PANDEY
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February 24, 2005 |
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JOSEPH DORIS COUTINHO Vs. GOA COASTAL ZONE MANAGEMENT AUTHORITY
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March 9, 2005 |
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JOSEPH PAUL Vs. SHELLY DHALL SANJESH
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March 11, 2005 |
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JOTIBA MALAPPA TARWAL Vs. STATE OF MAHARASHTRA
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July 25, 2005 |
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JYOTI Vs. STATE OF MAHARASHTRA
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October 13, 2005 |
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JYOTI PATINAGRAO PATIL Vs. DILIP DHANRALE
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December 5, 2005 |
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JYOTI W/O ANIL GONDHLEKAR Vs. STATE OF MAHARASHTRA
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February 18, 2005 |
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K AND A SECURITIES PVT LTD Vs. SHIPLA STOCK BROKERS PVT LTD
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May 2, 2005 |
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K M VENKATESHWARAN Vs. STATE OF MAHARASHTRA
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June 8, 2005 |
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K SIVASANKARAN Vs. STATE OF MAHARASHTRA
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March 21, 2005 |
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K.N. LAHIRI Vs. DEPUTY COLLECTOR AND SDO AND DEPUTY CONSERVATOR OF FORESTS WILD LIFE
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October 18, 2005 |
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KADIR USMAN MUJAWAR Vs. DATTATRAYA BHASKAR SINKAR
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August 18, 2005 |
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KAI SUSHILATAI GAIKWAD BAHUUDDESHIYA SANSTHA Vs. ALL INDIA COUNCIL FOR TECHNICAL EDUCATION
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June 27, 2005 |
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KAIKI RUSTOMJI ALPAIWALLA Vs. STATE OF MAHARASTRA
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September 27, 2005 |
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KAILAS TUKARAM PATIL Vs. STATE OF MAHARASHTRA
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August 17, 2005 |
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KAILASH BHAGAT Vs. STATE OF GOA
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October 5, 2005 |
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KAILASH PAPADAS KURIL Vs. STATE OF MAHARASHTRA
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September 2, 2005 |
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KAILASH UPENDRA GIRI Vs. STATE OF MAHARASHTRA
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January 31, 2005 |
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KAINETIC ENGINEERING LTD Vs. RAJU MAHADEO SHINDE
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March 11, 2005 |
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KAKKARLAL VISHWANATHAN Vs. INDIAN SILK MFG CO PVT LTD
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June 24, 2005 |
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KALPANA RUKHABDAS JAIN Vs. CHAIRMAN
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December 8, 2005 |
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KALPATARU BUILDERS Vs. UNION OF INDIA
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September 30, 2005 |
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KALPATARU BUILDERS PUNE Vs. UNION OF INDIA
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September 3, 2005 |
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KALPESH ISHWARDAS SANGHAVI Vs. STATE OF MAHARASHTRA
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April 15, 2005 |
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KALU ALIAS MAHINDRA RAVINDRA WAGHMARE Vs. STATE OF MAHARASHTRA
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February 14, 2005 |
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KALYAN KISAN BHONDVE ALIAS BHOSALE Vs. STATE OF MAHARASHTRA
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March 24, 2005 |
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KAMAL Vs. SAWATE EDUCATION SOCIETY
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December 19, 2005 |
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KAMAL RAJU JADHAV Vs. STATE OF MAHARASHTRA
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August 11, 2005 |
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KAMALAKAR VINAYAK ROUT DESSAI Vs. BALKRISHNA GOUIND ROUT DESSCTI
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June 22, 2005 |
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KAMGAR UTKARSHA SABHA Vs. BHARTIYA KAMGAR KARMACHARI MAHASANGH
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February 2, 2005 |
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KAMLA SAMLAPRASAD PAL Vs. SAMLAPRASAD CHARANLAL PAL
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February 18, 2005 |
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KAMLABAI PURUSHOTTAM DHUT Vs. STATE OF MAHARASHTRA
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September 14, 2005 |
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KANTABAI SHIVAJI GADAKH Vs. JAGANNATH BHIKA GADAKH
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December 12, 2005 |
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KANWAR VILAS RAJ NATH Vs. SYNDICATE BANK
|
July 12, 2005 |
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KANWAR VILAS RAJ NATH Vs. SYNDICATE BANK
|
April 12, 2005 |
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KARACHI EDUCATION SOCIETY PUNE Vs. PRUTHVIRAJ R MERCHANT
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January 17, 2005 |
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KARAM CHAND THAPAR AND BROS CS LTD Vs. AKALJOT SINGH SEKHON
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March 7, 2005 |
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KARBHARI VITHAL PANSARE Vs. ANANDA SADASHIV KADAM
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January 19, 2005 |
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KARU S O PAIKU ALIAS ZITTU CHINCHKHEDE Vs. NATTHU S O GANGARAM PANTAWNE
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February 8, 2005 |
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KASAM Vs. STATE OF MAHARASHTRA
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February 10, 2005 |
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KASHIBAI LAXMAN KAMBLE Vs. RAJARAM GOMATIK
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October 26, 2005 |
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KASHINATH BALIRAMJI JIVANKAR Vs. STATE OF MAHARASHTRA
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December 1, 2005 |
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KASHINATH RAMKRISHNA CHOPADE Vs. PURUSHOTTAM TULSHIRAM TEKADE
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June 16, 2005 |
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KASHIRAM JAIRAM PAWAR Vs. STATE OF MAHARASHTRA
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January 18, 2005 |
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KASIM KADAR KUNHI Vs. STATE OF MAHARASHTRA
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February 2, 2005 |
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KAUNTEY TANNA Vs. B M GANDHI SECURITIES P LTD
|
February 1, 2005 |
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KAUSAR MOHAMMED AKBAR Vs. A N ROY
|
October 24, 2005 |
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KAUSHALYABAI Vs. STATEOF MAHARASHTRA
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October 4, 2005 |
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KAVITA SACHDEV Vs. UNION OF INDIA
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February 3, 2005 |
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KEDARNATH S O GANGADHAR AGRAWAL Vs. STATE OF MAHARASHTRA
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May 4, 2005 |
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KELLOGG INDIA PRIVATE LIMITED Vs. UNION OF INDIA
|
October 13, 2005 |
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KELLOGG INDIA PRIVATE LIMITED Vs. UNION OF INDIA
|
October 3, 2005 |
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KENNETH KHAN Vs. AIR INDIA LTD
|
May 6, 2005 |
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KESHA APPLIANCES PVT LTD Vs. ROYAL HOLDINGS SERVICES LTD
|
November 30, 2005 |
|
KESHAO Vs. STATE OF MAHARASHTRA
|
September 14, 2005 |
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KESHAV KRISHNA LONDHE Vs. ADARSH GRUHA NIRMAN SAHAKARI SANSTHA LIMITED
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March 4, 2005 |
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KESHAV MAHARU SANGLE Vs. STATE OF MAHARASHTRA
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December 14, 2005 |
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KESHAV SHANKAR EKBOTE Vs. STATE OF MAHARASTRA
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September 16, 2005 |
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KEWAL SEMLANI Vs. COMMISSIONER OF BOMBAY
|
April 27, 2005 |
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KHADI AND VILLAGE INDUSTRIES COMMISSION GRAMODAYA Vs. JAGDISH PRASAD PRAJAPATI
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July 15, 2005 |
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KHAIRUNNISA Vs. RUKSANA
|
February 7, 2005 |
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KHALIL SHAIKH ALI SHAIKH Vs. STATE OF MAHARASHTRA
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February 8, 2005 |
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KHANDELWAL TUBE MILL KAMGAR SANGH Vs. GOVERNMENT OF MAHARASHTRA
|
August 11, 2005 |
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KHANDU ALIAS KANDERAO RAMCHANDA GODE Vs. CHANDRABHAGABAI RAJARAM
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October 14, 2005 |
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KHANDU MUKUNDA WAGH Vs. STATE OF MAHARASHTRA
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June 27, 2005 |
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KHUSHI HARIKISHAN MALHOTRA Vs. STATE OF MAHARASHTRA
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September 8, 2005 |
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KIRAN AJIT LAKHANI Vs. AJIT HARIRAM LAKHANI
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October 18, 2005 |
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KIRAN MACHINE TOOLS Vs. D D HINGE
|
August 18, 2005 |
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KIRAN TULSHIRAM INGALE Vs. ANUPAMA P GAIKWAD
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April 25, 2005 |
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KIRIT CHANDRAKANT DHRUV Vs. UNION OF INDIA (UOI)
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June 16, 2005 |
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KIRIT DAHAYABHAI SHAH Vs. CHETAN KANTILAL SHETH
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April 11, 2005 |
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KIRIT DHRUV Vs. UNION OF INDIA
|
August 9, 2005 |
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KIRTI TRAMBAKLAL SHAH Vs. COLLECTOR OF MUMBAI DISTRICT
|
September 21, 2005 |
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KISAN NARAYAN SHRIRAM Vs. STATE OF MAHARASHTRA
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March 2, 2005 |
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KISAN VIKAS GINNING PRESSING LIMITED Vs. STATE OF MAHARASHTRA
|
June 10, 2005 |
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KISHAN S O GANPATI MULEY INDRABAI Vs. ABDUL RAZAK S O ABDUL KADAR
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June 21, 2005 |
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KISHEN KUMAR NARANDAS JOBANPUTRA Vs. PURUSHOTTAM MATHURDAS RAITHATHA
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December 9, 2005 |
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KISHOR EKNATH NIKAM Vs. STATE OF MAHARASHTRA
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January 27, 2005 |
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KISHOR GOPALRAO BAPAT Vs. STATE OF MAHARASHTRA
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June 20, 2005 |
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KISHOR KASHINATH PATIL Vs. STATE OF MAHARASHTRA
|
February 28, 2005 |
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KISHOR KIRTILAL MEHATA Vs. ASST CHARITY COMMISSIONER
|
October 3, 2005 |
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KISHOR S O TRIMBUKRAO DESHMUKH Vs. STATE OF MAHARASHTRA
|
May 6, 2005 |
|
Kishore Morumal Bachani Vs. STATE OF MAHARASHTRA
|
December 22, 2005 |
|
KISHORE TEXTILES Vs. UNION OF INDIA
|
August 16, 2005 |
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KISHOREKUMAR MOHANLAL KOTHARI Vs. STATE OF MAHARASHTRA
|
November 30, 2005 |
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KISNABAI VITHOBA GAYDHANE Vs. VITHOBA GOMA GAYADHANE
|
February 17, 2005 |
|
KOKILABAI MAHADEO ZADOKAR Vs. STATE OF MAHARASHTRA
|
September 6, 2005 |
|
Kolhapur Zilla Rajya Abkari
Parvana Dharak Samajik Seva Sangh
Kolhapur Vs. Kolhapur Municipal Corporation
Kolhapur
|
December 9, 2005 |
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KOLHAPUR ZILLA SAHAKARI DUDH UTPADAK SANGH LTD Vs. MAYUR CO OPERATIVE MILK UNION LTD
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June 7, 2005 |
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KONA NARSINGH ALIAS BABURAO HANMANTRAO NAIDU Vs. STATE OF MAHARASHTRA
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April 19, 2005 |
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KOTAK MAHINDRA BANK LTD Vs. NOBILETTO FINLEASE AND INVESTMENT PVT LTD
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April 5, 2005 |
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KRIPA SHANKAR RAI Vs. STATE OF MAHARASHTRA
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February 22, 2005 |
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KRISHI VIKAS KENDRA Vs. MUKUND
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October 4, 2005 |
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KRISHI VIKAS KENDRA GONDIA Vs. MUKUND SHRIKISHAN FUNDE
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October 14, 2005 |
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KRISHNA ALIAS CHOTU OM PRAKASH JAISWAL Vs. OFFICER IN CHARGE BANDRA POLICE STATION
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May 6, 2005 |
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KRISHNA LALU GHODGE Vs. PUSHPALATA LILACHAND SHET
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June 14, 2005 |
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KRISHNA RAMCHANDRA JADHAV YADAV Vs. SHANKARI B AJIMAL
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July 26, 2005 |
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KRISHNAJI GANESH UNDE Vs. KALURAM BABAN KAMTHE
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September 14, 2005 |
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KRISHNAN KUMAR BHATIA Vs. UNION OF INDIA
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March 31, 2005 |
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KRISHNANATH SAKHARAM Vs. STATE OF GOA
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July 19, 2005 |
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KRUSHNARAO GOVINDRAO GADFANE Vs. STATE OF MAHARASHTRA
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October 14, 2005 |
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KSL and INDUSTRIES LTD Vs. MANNALAL KHANDELWAL
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February 1, 2005 |
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KU POOJA SHANKARLAL MANSHANI Vs. RASHTRA SANT TUKDOJI MAHARAJ UNIVERSITY NAGPUR
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September 2, 2005 |
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KUNDAN GANGARAM SIRSAT Vs. STATE OF MAHARASHTRA
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July 18, 2005 |
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KUSHALI ANANT SATARKAR Vs. STATE
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January 13, 2005 |
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KUSUM SAGUN MALMANKE Vs. STATE OF MAHARASHTRA
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April 19, 2005 |
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LACHHIRAM CHUDIWALA Vs. BEGARAM SAINI
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August 5, 2005 |
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Lady Ramabai Vs. Pranaya Parshuram Patwardhan
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December 23, 2005 |
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LAKHMICHAND RAMCHAND ASRANI Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI
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March 17, 2005 |
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LAKHMICHAND RAMCHAND ASRANI Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI
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March 1, 2005 |
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LALCHAND GOVINDRAO DHOKE Vs. INDUSTRIAL COURT MAHARASHTRA NAGPUR BENCH
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March 30, 2005 |
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LALIT S NAGPAL Vs. K K PATHAK
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March 11, 2005 |
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LALIT SOMDATTA NAGPAL Vs. SATYAPAL SINGH
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December 23, 2005 |
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LALIT SOMDUTTA NAGPAL Vs. STATE OF MAHARASHTRA
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September 8, 2005 |
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LAND ACQUISITION OFFICER Vs. MISS MAGGIE LOPES
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October 27, 2005 |
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LAND ACQUISITION OFFICER Vs. ANTONIO PIEDADE
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October 7, 2005 |
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LAND ACQUISITION OFFICER Vs. KISHORE MORARJI BHOJRAJ
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February 24, 2005 |
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LARSEN AND TOUBRO GRAHAK SAHAKARI SANSTHA MARYADEET Vs. TANAJI KASHINATH VISHWE
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September 2, 2005 |
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LARSEN AND TOUBRO LTD Vs. SUNFEELD RESOURCES PVT LTD
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June 30, 2005 |
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LATA RAJENDRA KANKARIYA Vs. UNION OF INDIA
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April 20, 2005 |
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LATABAI NARCINHA TELANG Vs. SURESH NARCINHA TELANG
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May 6, 2005 |
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LAXMAN BABAN WAGHE Vs. STATE OF MAHARASHTRA
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October 6, 2005 |
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LAXMAN DATTA CHUNEKAR Vs. SARASWAT COOP BANK LTD
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August 10, 2005 |
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LAXMAN N DESHMUKH Vs. MADHUKAR B DESHMUKH
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December 14, 2005 |
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LAXMAN S O LAHANUJI LENDE Vs. HARICHAND S O DOMAJI KULHARKAR
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August 17, 2005 |
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LAXMAN TUKARAM Vs. BENDRABAI TUKARAM KARWATE
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March 9, 2005 |
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LAXMAN VITHAL GAWANDE Vs. STATE OF MAHARASHTRA
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February 22, 2005 |
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LAXMAN VITHOBA BHORSAT Vs. RAJARAM VITHOBA BHORSAT
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April 20, 2005 |
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LAXMI ASBESTOS PRODUCTS LTD Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI
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January 10, 2005 |
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LAXMIBAI Vs. RENT CONTROLLER NAGPUR
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August 8, 2005 |
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LAXMIBAI ALIAS GUNTABAI MAHARU PATIL Vs. MAHARU DAGADU PATIL
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November 22, 2005 |
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LAXMIDAS T MERCHAND Vs. RAMDAS GAYADIN
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April 8, 2005 |
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LAXMINARAYANAN S O SHIVSHANKAR MUDLIAR Vs. PRAKASH S O KRUPASHANKAR MEHTA
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August 31, 2005 |
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LAZARUS MARTINS Vs. SHASHIKANT V BANDEKAR
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April 27, 2005 |
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LD DESHPANDE Vs. RAJKUMAR BHAGATRAM
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September 13, 2005 |
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LEANDRO CARDOZO Vs. INDACIO CARDOSO
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September 2, 2005 |
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LEELA ENTERPRISES Vs. BOMBAY MUNICIPAL CORPORATION
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April 27, 2005 |
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LEHAR COMMUNICATION PVT LTD Vs. STATE OF MAHARASHTRA
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December 23, 2005 |
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LIFE INSURANCE CORPORATION OF INDIA Vs. DEPUTY COLLECTOR INAMI AND SPECIAL TENURE ABOLITION BRANCH
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June 13, 2005 |
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LIFE INSURANCE CORPORATION OF INDIA Vs. DEPUTY COLLECTOR
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July 10, 2005 |
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LIFE INSURANCE CORPORATION OF INDIA Vs. DEPUTY COLLECTOR
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June 10, 2005 |
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LILAVATI BALKRISHNA MASAI Vs. BALLAL VINAYAK DEVASTHAN
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August 3, 2005 |
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LIVERPOOL AND LONDON STEAMSHIP PROTECTION AND INDEMNITY ASSOCIATION LTD Vs. M V SEA SUCCESS I
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June 16, 2005 |
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LIVINGSTONE Vs. UNION OF INDIA
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January 27, 2005 |
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LML LTD. A COMPANY REGISTERED UNDER THE COMPANIES ACT, 1956 AND SANJEEV SHRIYA S/O. BALKRISHNA Vs. M.K. VENKATARAMAN, ASSISTANT COMMISSIONER OF INCOME TAX AND UNION OF INDIA
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October 10, 2005 |
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LOK HOUSING and CONSTRUCTIONS LTD Vs. EVEREST INDUSTRIES LTD
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February 17, 2005 |
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LOK HOUSING AND CONSTRUCTIONS LTD Vs. HDFC BANK LIMITED
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October 3, 2005 |
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LOREAL INDIA PVT LTD Vs. HENKEL MARKETING INDIA LTD
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August 16, 2005 |
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LOURDES CHANDRAHAS SHETTY Vs. VISHAL KONKAN CO OPERATIVE HOUSING SOCIETY LTD
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April 12, 2005 |
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LT COL VIJAY PREMRAJ VARMAN Vs. STATE OF MAHARASHTRA
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October 18, 2005 |
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M DINSHAW AND CO Vs. INSPECTORATE DOCK SAFETY
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December 7, 2005 |
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M G BHIDE Vs. BRITANNIA INDUSTRIES LTD
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March 23, 2005 |
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M G SHIRHATTI Vs. UNIVERSITY OF MUMBAI
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February 10, 2005 |
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M K UNNIKRISHNAN Vs. EXPORT INSPECTION COUNCIL OF INDIA
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January 25, 2005 |
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M K Venkataraman Assistant
Commissioner of Income Tax Vs. Union of India
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October 10, 2005 |
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M N CHHAYA Vs. P R S MANI
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April 6, 2005 |
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M P INDUSTRIAL DEVELOPMENT CORPORATION LTD Vs. MUMBAI DISTRICT CENTRAL CO OP BANK LTD
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February 8, 2005 |
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M P WOMENS HOCKEY ASSOCIATION Vs. STATE OF MAHARASHTRA
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March 15, 2005 |
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M S E B OFFICERS ASSOCIATION Vs. MAHARASHTRA STATE ELECTRICITY BOARD
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July 20, 2005 |
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M U JOSHI Vs. TAX RECOVERY OFFICER MUMBAI
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September 20, 2005 |
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M U JOSHI Vs. TAX RECOVERY OFFICER
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June 20, 2005 |
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M V BHAGWAT Vs. STATE OF MAHARASHTRA
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August 10, 2005 |
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M V HENRY INTELLIGENCE OFFICER NARCOTICS CONTROL BUREAU Vs. MOHAMED SALIM
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March 10, 2005 |
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M VENUGOPALAN Vs. UNION INDIA
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February 10, 2005 |
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M.B. IMPEX Vs. UNION OF INDIA (UOI)
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February 17, 2005 |
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M/S. RAGHUBAR DAYAL SHYAMSUNDAR & ORS. Vs. SMT. CHANDADEVI S. AGARWAL
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September 14, 2005 |
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MACKINON MACKENZINE LTD Vs. G S BAJ
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May 5, 2005 |
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MACLEODS PHARMACEUTICALS LTD Vs. TIDAL LABORATORIES P LTD
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October 27, 2005 |
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MADAN VISHWANATH NAIK Vs. STATE OF MAHARASHTRA
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October 17, 2005 |
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MADANLAL BHAIYALAL PARDESHI Vs. STATE OF MAHARASHTRA
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November 25, 2005 |
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MADHAVI JADHAV Vs. STATE OF MAHARASHTRA
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July 7, 2005 |
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MADHAVI RAMESH DUDANI Vs. RAMESH K DUDANI
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November 25, 2005 |
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MADHAVI RAMESH DUDANI Vs. RAMESH K DUDANI
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November 27, 2005 |
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MADHAVI RAMESH DUDANI Vs. RAMESH K DUDANI
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October 27, 2005 |
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MADHU KACHARAM ACHRA Vs. GUL KACHHARAM ACHRA
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April 25, 2005 |
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Madhukar Ganpat Nigade Vs. State of Maharashtra
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November 29, 2005 |
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MADHUKAR RAMCHANDRA KADU Vs. AHMED IBRAHIM KHATIB
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November 14, 2005 |
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MADHUKAR S O LAXMAN UMALKAR Vs. KESHAO S O LAXMAN SHILAWANT
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July 27, 2005 |
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MADHUKAR SAW MILL Vs. NITINKUMAR
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July 11, 2005 |
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MADHUKAR SIDRAM YAMGAR ALIAS PATIL Vs. STATE OF MAHARASHTRA
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September 21, 2005 |
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MADHUMATI SURESH RAUT Vs. NAMDEO TUKARAM YADAV
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December 5, 2005 |
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MADHURA COATS LTD. AS GENTS TO J AND P COATS LTD Vs. COMMISSIONER OF INCOME TAX
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August 9, 2005 |
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MADHYA PRADESH INDUSTRIAL DEVELOPMENT CORPORATION LTD Vs. MUMBAI DISTRICT CENTRAL COOP BANK LTD
|
March 28, 2005 |
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MADURA COATS LIMITED Vs. MADURA COATS EMPLOYEES UNION
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March 30, 2005 |
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MADURAI COAST EMPLOYEES UNION Vs. MADURA COAST LTD.
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March 30, 2005 |
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MAGAN PANSINGH PIMPLE Vs. STATE OF MAHARASHTRA
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July 27, 2005 |
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MAGAR S O PANSINGH PIMPLE Vs. STATE OF MAHARASHTRA
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July 7, 2005 |
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MAHADEO BHAU KHILARE Vs. STATE OF MAHARASHTRA
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February 16, 2005 |
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MAHADEO NIVRUTI CHIVATE Vs. SULOCHANA VASANT PAWAR
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January 24, 2005 |
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MAHADEO P RAID Vs. STATE OF MAHARASHTRA
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February 22, 2005 |
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MAHARAJI WD O BAJRANGI VISHWAKARMA Vs. SAYEEDABI
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November 21, 2005 |
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MAHARASHTRA ASSOCIATION OF GENERAL WORKERS Vs. STEELAGE INDUSTRIES LTD
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July 14, 2005 |
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MAHARASHTRA COSMOPOLITAN EDUCATION SOCIETY Vs. STATE OF MAHARASHTRA
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July 13, 2005 |
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MAHARASHTRA GENERAL KAMGAR MAHASANGH Vs. TAPAN CHATTERJEE and CO
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July 5, 2005 |
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MAHARASHTRA GENERAL KAMGAR UNION Vs. ROYAL WESTERN INDIA TURF CLUB LTD
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August 3, 2005 |
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MAHARASHTRA GENERAL KAMGAR UNION Vs. RAPTAKOS BRETT AND CO LTD
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September 15, 2005 |
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MAHARASHTRA GENERAL KAMGAR UNION Vs. PAM PHARMACEUTICALS AND ALLIED MACHINERY CO LTD
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February 9, 2005 |
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MAHARASHTRA GOVERNMENT PLOYTECHNIC TEACHERS WELFARE ASSOCIATION KARAD Vs. STATE OF MAHARASHTRA
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August 5, 2005 |
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MAHARASHTRA KAMGAR SANGHARSH SAMITI Vs. HORIZON THE BEACH HOTEL
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August 5, 2005 |
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MAHARASHTRA POWER DEVELOPMENT CORPORATION LTD. Vs. DABHOL POWER COMPANY (DPC) AND OTHER
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February 25, 2005 |
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MAHARASHTRA PUBLIC SERVICE COMMISSION Vs. AMRUT KISHAN KALUKHE
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April 1, 2005 |
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MAHARASHTRA RAJYA MACCHIMAR SAHAKARI SANGH LTD Vs. STATE OF MAHARASHTRA
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March 22, 2005 |
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MAHARASHTRA RAJYA PRATHAMIK SHIKSHAK SAMITI Vs. KOLHAPUR MUNICIPAL CORPORATION
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April 5, 2005 |
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MAHARASHTRA STATE CO OP BANK LTD Vs. STATE OF MAHARASHTRA
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February 1, 2005 |
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MAHARASHTRA STATE ELECTRICITY BARD Vs. NEELKANTH KAWADOOJI GIRE
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April 25, 2005 |
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MAHARASHTRA STATE ELECTRICITY BOARD Vs. BAHIRA RANGNATH GUNJAL
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February 18, 2005 |
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MAHARASHTRA STATE ELECTRICITY BOARD Vs. DATAR SWITCHGEAR LIMITED
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August 3, 2005 |
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MAHARASHTRA STATE ELECTRICITY BOARD Vs. STATE OF MAHARASHTRA THROUGH DIRECTOR OF INDUSTRIES
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April 4, 2005 |
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MAHARASHTRA STATE ELECTRICITY BOARD MUMBAI Vs. VILAS KISAN NEHETE
|
April 15, 2005 |
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MAHARASHTRA STATE FINANCIAL CORPORATION Vs. MAGNA ELASTOMERIC ROLLERS PVT LTD
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February 28, 2005 |
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MAHARASHTRA STATE FINANCIAL CORPORATION LTD Vs. COMMISSIONER OF INCOME-TAX
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July 4, 2005 |
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MAHARASHTRA STATE ROAD TRANSPORT CORPORATION Vs. KISHORE KONDIRAM JAGADE
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May 6, 2005 |
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MAHARASHTRA STATE ROAD TRANSPORT CORPORATION Vs. DEVENDRA PURANLAL BIRCHHA
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June 6, 2005 |
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MAHARASHTRA STATE ROAD TRANSPORT CORPORATION Vs. RAMESH NARAYAN SANAP
|
September 13, 2005 |
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MAHARASHTRA STATE ROAD TRANSPORT CORPORATION Vs. SHRISHAIL BASAVRAJ KATAGI
|
September 16, 2005 |
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MAHARASHTRA STATE ROAD TRANSPORT CORPORATION Vs. AHMED MIYA MOHAMMED SHAIKH
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October 11, 2005 |
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MAHARASHTRA STATE ROAD TRANSPORT CORPORATION Vs. CASTERIBE RAJYA PARIVAHAN KARMCHARI SANGHATANA
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May 6, 2005 |
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MAHARASHTRA STATE ROAD TRANSPORT CORPORATION BOMBAY CENTRAL Vs. MUSA HUSAN MULANI
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February 25, 2005 |
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MAHARASHTRAAGRO INDUSTRIES DEVLOPMENT CORPORATION LTD Vs. STATE OF MAHARASHTRA
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October 25, 2005 |
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MAHARASTRA RAJYA SHETKI MAHAMDAL KARMACHRI SANGHATNA Vs. M D MAHARASHTRA STATE FARMING CORPORATION LTD
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September 23, 2005 |
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MAHARASTRA STATE ROAD TRANSPORT CORPORATION Vs. MAHARASTRA S.T. KAMGAR SANGHATANA
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September 20, 2005 |
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MAHARSHTA STATE MINING CORPORATION LTD Vs. REGIONAL LABOUR COMMISSIONER
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August 17, 2005 |
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MAHASEER HOTELS AND RESTORETS P LTD Vs. INDANA INTERNATIONAL LTD
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July 7, 2005 |
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MAHATMA FULE SHIKSHAN SAMITI AMRAVATI Vs. SOU ASHALATA VIJAYRAO TARAR
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August 26, 2005 |
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MAHAVIR PRASAD MANSINGHKA Vs. MAHENDRAKUMAR MANSINGKA
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February 28, 2005 |
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MAHESH MEHTA HUF Vs. STATE OF GOA
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November 22, 2005 |
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MAHESH RANKA Vs. STATE OF MAHARASHTRA
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March 9, 2005 |
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MAHESH ROHIDAS KINALKAR Vs. STATE OF GOA
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March 3, 2005 |
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MAHESHWAR DATTARAYA KALE Vs. CAPT ATUL WASUDEO DIVEKAR
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October 26, 2005 |
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Mahiboobsaheb Kujruksaheb Harkare Vs. Yakubsaheb Saifansaheb Qureshi
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December 23, 2005 |
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MAHINDRA AND MAHINDRA LTD Vs. SUNIL YESHWANT PANDIT
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November 30, 2005 |
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MAHINDRA AND MAHINDRA LTD Vs. COMMISSIONER OF INCOME-TAX
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August 12, 2005 |
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MAHINDRA AND MAHINDRA WORKERS UNION Vs. STATE OF MAHARASHTRA
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March 28, 2005 |
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MAHMUD ALIAS BABU IBRAHIM JALAL Vs. HASANMIYA ABDUL RAHIMAN
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October 13, 2005 |
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MAJID AHMEDBHAI OOMERBHOY Vs. RASHID SATTAR
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June 23, 2005 |
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MAJID AHMEDBHAI OOMERBHOY Vs. RASHID SATTAR OOMERBHOY COURT RECEIVER HIGH COURT BOMBAY
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March 23, 2005 |
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MAJLIS MANCH Vs. STATE OF MAHARASHTRA
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August 10, 2005 |
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MAKARAND BHIKAJI BAGADE Vs. STATE OF MAHARASHTRA
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April 29, 2005 |
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MALAN KARALE Vs. ALOO CHIBBER
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April 8, 2005 |
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MALHARI AUTOMOBILES Vs. ASSISTANT PROVIDENT FUND COMMISSIONER NAGPUR
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September 15, 2005 |
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MALLIKARJUN BASVANAPPA MASUTE Vs. DATTATRYA KRUSHNATH WADANE
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January 10, 2005 |
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MALWA VANSPATI AND CHEMICALS CO LTD Vs. STATE TRADING CORPN OF INDIA LTD
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August 3, 2005 |
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MAMAJI TALKIES Vs. COLLECTOR JALGAON
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July 18, 2005 |
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MAMATADEVI PRAFULLAKUMAR BHANSALI Vs. PUSHPADEVI KAILASHKUMAR AGRAWAL
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April 21, 2005 |
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MAN INDUSTRIES INDIA LTD Vs. N V KHAROTE ENGINEER AND CONTRACTORS
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June 23, 2005 |
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MANAGING DIRECTOR KRISHNA SAHAKARI SAKHAR KARKHANA LTD Vs. SAMPATRAO GANPATI MOHITE
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September 13, 2005 |
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MANDA Vs. JANKIBAI WD O SUNDERLAL DUBEY
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September 8, 2005 |
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Mangalore Refinery Petrochemicals
Limited Vs. Assistant Commissioner of Income tax
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November 14, 2005 |
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MANGESH GOVIND PATANE Vs. NAGESH VASANT KADAM
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April 6, 2005 |
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Mani Seervai of Bombay Vs. Tulsibai Hiranand Achhipalia
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November 14, 2005 |
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MANIK SURESH MAGAR Vs. STATE OF MAHARASHTRA
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February 3, 2005 |
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MANIKCHAND PUKHRAJ KATARIYA Vs. HIRABAI
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April 13, 2005 |
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MANIKRAO S O NATHUSAO DHAPADE Vs. STATE OF MAHARASHTRA
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May 6, 2005 |
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MANIKRAO SHESHRAO DESHMUKH Vs. STATE OF MAHARASHTRA
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November 22, 2005 |
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MANIKRAO SHIVAJI KOKATE Vs. TUKARAM S DIGHOLE INDIAN INHABITANT
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October 27, 2005 |
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MANISH MEHTA Vs. STATE OF MAHARASHTRA
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March 24, 2005 |
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MANJULA BAI TULSHIRAM PITARE Vs. SUKHDEO BHANU KUTHE
|
November 23, 2005 |
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MANJULABAI UTTAMRAO WAGHMARE Vs. STATE OF MAHARASHTRA
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August 5, 2005 |
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MANMAD ST XAVIERS SOCIETY AND FR ALEX COLACO OF NASIK Vs. STATE OF MAHARASHTRA
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March 30, 2005 |
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MANMOHAN EXIMS PVT LIMITED Vs. SARJU INTERNATIONAL
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September 9, 2005 |
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MANOHAR Vs. STATE OF MAHARASHTRA
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July 18, 2005 |
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MANOHAR RAMBHAU GALGHATE Vs. SARASWATI CO OPERATIVE HOUSING SOCIETY LTD
|
February 25, 2005 |
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MANOHAR S O MARTANDRAO KULKARNI Vs. STATE OF MAHARASHTRA
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August 4, 2005 |
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MANOHAR S O SHANKARRAO YERNE Vs. STATE OF MAHARASHTRA
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December 12, 2005 |
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MANOHARDAS BABA SHIKSHAN PRASARAK MANDAL Vs. STATE OF MAHARASHTRA
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February 25, 2005 |
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MANOHARLAL MEGHRAJ ANANDANI Vs. STATE OF MAHARASHTRA
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December 20, 2005 |
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MANOHARTANAJI SURYAVANSHI Vs. BRIHAN MUMBAI MUNICIPAL CORPORATION
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February 7, 2005 |
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MANOJ D KAPASI Vs. UNION OF INDIA
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January 31, 2005 |
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MANOJ GULABRAO PATEL Vs. STATE OF MAHARASHTRA
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March 31, 2005 |
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MANORAMA GOPAL LANDGE Vs. SOMNATH DAGDU RANE
|
August 12, 2005 |
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MANSINH B KAPADIA Vs. STATE OF MAHARASHTRA
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March 18, 2005 |
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MANSOOR ALI KHAN PATAUDI Vs. RAM NIRAJAN KEDIA TOURS AND TRAVELS PVT LTD
|
April 15, 2005 |
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MARATHWADA ASSOCIATION FOR SOCIAL SERVICES AURANGABAD Vs. STATE OF MAHARASHTRA
|
March 11, 2005 |
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MARIA SIBILIA CRASTO Vs. LUIS ANTONIO JOSE SARTO PIRES
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March 22, 2005 |
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MARIANINHA FERNANDES VAZ Vs. PETER FERNANDES
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November 24, 2005 |
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MARMAGOA STEEL LTD Vs. UNION OF INDIA
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April 6, 2005 |
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MAROTI MAHADU BHARADE Vs. MARTAND RAMBHAU HOLAM
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July 19, 2005 |
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MARTIN KEER ROBERT Vs. MACARIO ANTONIO FRANCIS DE CUNHA
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April 25, 2005 |
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MARTIN KERR ROBERTS Vs. MACARIO ANTONIO FRANCIS DE CUNHA
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August 25, 2005 |
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MARY D SILVA Vs. MARIA FRANCISCA RAIMUNDA FERNANDES PEREIRA
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June 9, 2005 |
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MAUSHAMI AMARNATH BATABYAL Vs. STATE OF MAHARASHTRA THROUGH ANTI CORRUPTION BUREAU WORLI MUMBAI
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August 8, 2005 |
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MAYUR ENTERPRISES Vs. UNION OF INDIA
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November 24, 2005 |
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MEDLEY PHARMACEUTICALS LTD Vs. KHADELWAL LABORATORIES LTD
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September 27, 2005 |
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MEENA DINESH PARMAR Vs. DINESH HASTIMAL PARMAR
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February 4, 2005 |
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MEERABAI RANGNATH SHRIRAM Vs. STATE OF MAHARASHTRA
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September 27, 2005 |
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MEESAM HAIDER ABDUL HUSSEIN Vs. STATE OF MAHARASHTRA
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January 24, 2005 |
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MEHTA PARIKH AND CO PVT LTD Vs. BANK OF MAHARASHTRA
|
January 28, 2005 |
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MESSRS MARATHE ENGINEERING INDUSTRIES Vs. MAHARASHTRA STATE FINANCE CORPORATION
|
June 13, 2005 |
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METAL RECLYING IND Vs. UNION OF INDIA
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August 17, 2005 |
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MICHAEL DENNEY Vs. OLINDA RODRIGUES ALIAS OLIDA DSOUZA
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November 21, 2005 |
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MICHAEL DSOUZA Vs. ADDL DEPUTY COLLECTOR AND L A O
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May 3, 2005 |
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MICHAEL HERISUASAI JOSEPH Vs. CARMAL
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December 13, 2005 |
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MIGUEL CAETANO FRANCISCO AFONSO Vs. ANA ANUANCIACAO FERNANDES
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September 1, 2005 |
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MILIND DATTATREYA SUGAVKAR Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI
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September 21, 2005 |
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Mina Fusade Vs. Shibaiji Dash
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October 25, 2005 |
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MINOO RUSTOMJI SHROFF Vs. CHARITY COMMISSIONER
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April 1, 2005 |
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MINOO RUSTOMJI SHROFF Vs. UNION OF INDIA
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March 10, 2005 |
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MIRZA FUWAZ S O MUQADDAR BAIG Vs. PRINCIPAL R T M NAGPUR UNIVERSITYS DR BABASAHEB AMBEDKAR COLLEGE OF LOW
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October 5, 2005 |
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MISHRIMAL JETHMAL OSWAL Vs. MUNICIPAL COUNCIL OF LONAVALA
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December 20, 2005 |
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MISHRIMAL JETHMAL OSWAL Vs. LOKAYUKTA MAHARASHTRA STATE
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January 10, 2005 |
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MODELLA WOOLLWNS LTD Vs. OFFICIAL LIQUIDATOR
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September 29, 2005 |
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MODI XEROX LTD Vs. NILOO MAKHIJA
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March 21, 2005 |
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MOHAMED ALI MULLA Vs. STATE OF GOA
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September 30, 2005 |
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MOHAMMAD AFSAR S O MOHAMMAD SAMSHER Vs. KHURSHIDBANO WD O MOHD AYUB
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September 23, 2005 |
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MOHAMMAD ASRAF KOLOO Vs. STATE OF GOA
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January 28, 2005 |
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MOHAMMAD RAFIQ S O MOHAMMAD ISMAIL Vs. STATE OF MAHARASTRA
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October 14, 2005 |
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MOHAMMAD SHERIFF SHEIKH MOHAMMAD ISAK SHEIKH Vs. STATE OF MAHARASHTRA
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January 19, 2005 |
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MOHAMMED ALAM IBRAHIM SHAIK Vs. S G SURYAVANSHI
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August 10, 2005 |
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MOHAMMED ALAM IBRAHIM SHAIKH ALIAS AALU Vs. STATE OF MAHARASHTRA
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August 10, 2005 |
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MOHAMMED ALI HASAN SIDDIQUI Vs. STATE OF MAHARASHTRA
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January 17, 2005 |
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MOHAMMED ASAD KHAN Vs. URDU TIMES DAILY
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March 14, 2005 |
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MOHAMMED ASLAM Vs. STATE OF GOA
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July 6, 2005 |
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Mohammed Bilal Hanif Vs. A N Roy
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December 19, 2005 |
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MOHAMMED CHAND MULANI Vs. UNION OF INDIA
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October 20, 2005 |
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MOHAMMED SULTAN MOHAMMED Vs. MOHAMMED NURANI MOHAMMED
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September 1, 2005 |
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MOHAN BHOJANIA Vs. STATE OF MAHARASHTRA
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February 23, 2005 |
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MOHAN N BHAWE Vs. TRAVEL FORCE HEDE CONSULTANCY COMPANY LTD
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April 6, 2005 |
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MOHAN S MANE Vs. STATE OF MAHARASHTRA
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August 29, 2005 |
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MOHANBHAI ISHWARBHAI PATEL Vs. INDIAN COUNCIL OF BASIC EDUCATION
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July 26, 2005 |
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MOHANLAL NEVADRAM BHATIA Vs. STATE OF MAHARASHTRA
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August 25, 2005 |
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MOHANRAJ BHIKU GANDHI Vs. KADAMMA NANUMANTA
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January 13, 2005 |
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MOHD HAROON NAGANI HAJI HASAM NAGANI Vs. ABDUL HAFEEZ MOHD MUKHTAR
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January 28, 2005 |
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MOHD MINHAJUDDIN S O SHAIKH HABIB QURESHI Vs. STATE OF MAHARASTRA
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August 26, 2005 |
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MOHD MINHAJUDDIN SHAIKHHABIB QURESHI Vs. STATE OF MAHARASHTRA
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August 29, 2005 |
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MOHD RIZWAN MOHD ISAQ Vs. STATE OF MAHARASHTRA
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October 24, 2005 |
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MOHD. AKIL S/O MOHD. YUSUF Vs. STATE OF MAHARASHTRA
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February 8, 2005 |
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MOHMED ALLI ABDUL KAREEM ARSHI Vs. SPECIAL LAND ACQUISITION OFFICER PANVEL
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January 20, 2005 |
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MONIKA AND ANR. Vs. STATE OF MAHARASHTRA
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January 19, 2005 |
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MONINDARPALSINHA N KOCHAR Vs. JYOTINDER KAUR MOHINDARPAL N KOCHAR
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June 20, 2005 |
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MOTI DECORATORS Vs. MUNICIPAL CORPORATION
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October 27, 2005 |
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MOTIBAGH CO OP HOUSING SOCIETY LTD Vs. PUNE MUNICIPAL CORPORATION
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May 3, 2005 |
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MOTILAL GIRDHARILAL SHARMA Vs. DATTATRAY BANDU JAGTAP
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November 29, 2005 |
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MOTILAL MAHADEV SHARMA Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY
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April 1, 2005 |
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MOTILAL POI ANGLE Vs. HARRIS GOMES
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September 28, 2005 |
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MOTIRAM GOVINDRAO KAMDI Vs. STATE OF MAHARASHTRA
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October 14, 2005 |
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MOTISINGH SURATSING RAJPUT Vs. STATE OF MAHARASHTRA
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June 27, 2005 |
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MOTOR CYCLE HOUSE AND METRO COTTAGE INDUSTRIES PUNE Vs. KAMALABAI DATTATRAYA KALE
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June 28, 2005 |
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MR. MOHAN YESHWANT SINAI BARAD Vs. ZUARI REAL ESTATE CO
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December 12, 2005 |
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MRINAL ASHISH BAKANE Vs. THE PRINCIPAL , DYANASADHANA COLLAGE
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September 21, 2005 |
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MRS. PRAMILA NAVIN SHAHA Vs. STATE OF MAHARASHTRA AND OTHERS
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January 19, 2005 |
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MUCTABAI DATTA NAIK Vs. ROSHANI PRABHAKAR
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March 3, 2005 |
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MUCUND VITHAL PRABHU ALIAS MUCUND VITHAL GAONKAR Vs. RAMNATH VITHU GOSAVI
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August 17, 2005 |
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MUKAND LTD Vs. MUNICIPAL CORPORATION FOR GREATER BOMBAY
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October 17, 2005 |
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MUKAND LTD. Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE
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November 16, 2005 |
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MUKESH RAMCHANDRA BHARDWAJ Vs. USHA VASANTRAO KATHALE
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April 15, 2005 |
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MUKUND SHRIVASTAVA Vs. CHIEF EXECUTIVE OFFICER MAHARASHTRA HOUSING AND AREA DEVELOPMENT AUTHORITY BOMBAY
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February 25, 2005 |
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MULA SAHAKARI SAKHAR KARKHANA LTD Vs. STATE BANK OF INDIA
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August 2, 2005 |
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MULJI HARSHI SHAH Vs. BASANT KUMAR JAM
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August 10, 2005 |
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MULJI LUKHMIDAS Vs. S M KAPADIA
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December 13, 2005 |
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MUMBAI PORT TRUST RETIRED EMPLOYEES ASSOCIATION Vs. UNION OF INDIA
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August 30, 2005 |
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MUNICIPAL CORPORATION Vs. R.C.BAANIA
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September 14, 2005 |
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MUNICIPAL CORPORATION FOR GREATER BOMBAY Vs. SHARDA DYEING AND PRINTING WORKS
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February 4, 2005 |
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MUNICIPAL CORPORATION OF CITY OF AMRAVATI Vs. VEDANT SECURITY SERVICES
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June 6, 2005 |
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Municipal Corporation of Greater
Bombay Vs. Atlanta Infrastructure Ltd
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December 16, 2005 |
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MUNICIPAL CORPORATION OF GREATER BOMBAY Vs. RAMESH V TIPNIS OF BOMBAY INDIAN INHABITANT, NEW BOMBAY
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January 27, 2005 |
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MUNICIPAL CORPORATION OF GREATER BOMBAY Vs. ATUL RAJ BUILDERS P LTD
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January 27, 2005 |
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MUNICIPAL CORPORATION OF GREATER MUMBAI Vs. PWT PROJECTS LTD
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February 9, 2005 |
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MUNICIPAL CORPORATION OF GREATER MUMBAI Vs. STATE OF MAHARASHTRA
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September 19, 2005 |
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MUNICIPAL CORPORATION OF THE CITY OF PUNE Vs. BOMBAY CABLE CAR CO PVT LTD
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March 3, 2005 |
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MUNICIPAL COUNCIL Vs. STATE OF MAHARASHTRA
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October 21, 2005 |
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MUNICIPAL COUNCIL ERANDOL Vs. RAMESH MUKUND LOKHANDE
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February 10, 2005 |
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MUNICIPAL COUNCIL ERANDOL Vs. RAMESH MUKUND LOKHANDE
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February 11, 2005 |
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MUNICIPAL COUNCIL TULJAPUR Vs. STATE OF MAHARASHTRA
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November 29, 2005 |
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MUNNA BABUBHAI SHAIKH Vs. STATE OF MAHARASHTRA
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October 19, 2005 |
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MURLIDHAR K VIRULKAR Vs. STATE OF MAHARASHTRA
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March 14, 2005 |
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MUSHTAQ ABDUL MAJEED SHAIKH Vs. STATE OF MAHARASHTRA
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November 14, 2005 |
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MUSHTAQ AHMED ISMAIL KADARI Vs. STATE OF MAHARASHTRA
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April 25, 2005 |
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MUSTHAFA AHAMED DOSSA Vs. JOINT SECRETARY GOI
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February 1, 2005 |
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MUTUKRISHNAN NANIKRAM RAJLINGAM Vs. GULAB JUMAN MEHTAR
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July 18, 2005 |
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N A KHAN Vs. MUNICIPAL COUNCIL
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June 8, 2005 |
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N DINAKARA SHETTY Vs. UNION OF INDIA
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May 6, 2005 |
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N MEHTA and COMPANY Vs. PADGILWAR INDUSTRIES
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February 25, 2005 |
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NAGESHWAR DEO DEOSTHAN TRUST Vs. NAMDEO GOPALRAO WABLE
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September 29, 2005 |
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NAJAMA GULAB BAGAWAN Vs. LAXMIBAI RANGILDAS GUJAR
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August 8, 2005 |
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Najir Kadar Mujawar Vs. State of Maharashtra
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December 16, 2005 |
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NAJMUNBI Vs. HAFIZA BI
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July 8, 2005 |
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NAMDEO GOVINDA HIWALE Vs. ARJUN NAMDEO HIWALE
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February 24, 2005 |
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NAMDEO KARBHARI BODAKE Vs. CHABABU ALIAS CHAHADU RANGNATH BHISE
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December 20, 2005 |
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NAMDEO KARBHARI BODAKE Vs. CHABABU ALIAS CHABABU RANGNATH BHISE
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December 21, 2005 |
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NAMDEO NARAYAN JADHAV Vs. NARAYAN KESHAV JOSHI
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October 20, 2005 |
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NAMDEV PANDURANG PANCHAL Vs. MUMBAI MUNICIPAL CORPN OF GR BOMBAY
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September 16, 2005 |
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NANDKUMAR MANSING KATKAR Vs. MUMBAI DISTRICT CENTRAL CO OP BANK LTD
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January 24, 2005 |
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NANDLAL VITTHALDAS AND CO SHEGAON Vs. AGRICULTURAL PRODUCE MARKET COMMITTEE SHEGAON
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October 6, 2005 |
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NANDU Vs. STATE OF MAHARASHTRA
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March 30, 2005 |
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NANDU RAMNATH ALORNEKAR Vs. KIRAN VAIGANKAR
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March 10, 2005 |
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NANIK WADHUMAL ALIMCHANDANI Vs. SAVITRI PREM MIRCHANDANI
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February 3, 2005 |
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NANIK WADHUMAL ALIMCHANDANI Vs. SAVITRI PREM MIRCHANDANI
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March 3, 2005 |
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NARAYAN DODHU CHAUDHARY Vs. STATE OF MAHARASHTRA
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January 24, 2005 |
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NARAYAN GANPAT JADHAV Vs. STATE OF MAHARASHTRA
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April 5, 2005 |
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NARAYAN PANDHARINATH LADKAT Vs. STATE OF MAHARASHTRA
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December 6, 2005 |
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NARAYAN PUNJA BORADE Vs. UNION OF INDIA
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June 13, 2005 |
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NARAYAN RAJARAM ALCHETTY Vs. BALAMMA BABURAO SHRIREKAM
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July 15, 2005 |
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NARAYAN S O BALIRAM PATIL Vs. PRESIDING OFFICER SCHOOL TRIBUNAL AURANGABAD
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January 31, 2005 |
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NARAYAN S O PISARAM CHAURAGADE Vs. STATE OF MAHARASHTRA
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February 10, 2005 |
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NARENDRA ISHULAL RAHANGDALE Vs. STATE OF MAHARASHTRA
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April 14, 2005 |
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NARENDRA ISHULAL RAHANGDALE Vs. STATE OF MAHARASHTRA
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April 13, 2005 |
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NARENDRA MADANZAMBRE Vs. STATE OF MAHARASHTRA
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December 7, 2005 |
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NARENDRA S/O MAROTI KAWALE Vs. STATE OF MAHARASHTRA THROUGH P.S. VELTUR
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March 7, 2005 |
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NARESH AMRITLAL SHAH Vs. KANTILAL CHUNILAL SHAH
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July 6, 2005 |
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NARESH GUPTA Vs. UNION OF INDIA
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March 16, 2005 |
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NARESH K RAJWANI Vs. RUFINA M PINTO
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February 8, 2005 |
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NARESH S O DHONDBAJI GONDANE Vs. MAHARASHTRA STATE ELECTRICITY BOARD
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January 24, 2005 |
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NARESH SHARMA Vs. STATE OF MAHARASHTRA
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February 17, 2005 |
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NARIMAN HORMUSJI Vs. BEHRAM GORE POCHKHANWALA
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August 11, 2005 |
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NARIMAN POINT ASSOCIATION Vs. UNION OF INDIA
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October 6, 2005 |
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NARMADA CEMENT COMPANY LTD Vs. SUNFIELD RESOURCED PVT LTD
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June 30, 2005 |
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NARSHIMA ANNAJI PUROHIT Vs. UNION OF INDIA
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February 22, 2005 |
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NATHU LOTU BUWA Vs. SAKHUBAI
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April 27, 2005 |
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NATIONAL BICYCLE CORPORATION OF INDIA LTD Vs. RAMLAKHAN SARAJI
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March 7, 2005 |
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NATIONAL BUILDINGS CONSTRUCTION CORPN LTD Vs. REGIONAL LABOUR COMMISSIONER
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September 21, 2005 |
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NATIONAL FOOD PRODUCTS I PVT LTD Vs. JET AIRWAYS INDIA LTD
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May 2, 2005 |
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NATIONAL INSURANCE CO LTD Vs. PRAKASH S O SAKHARAM DUDHANKAR
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August 8, 2005 |
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NATIONAL ORGANIC CHEMICAL INDUSTRIES LTD Vs. NOCIL EMPLOYEES UNION
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June 8, 2005 |
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NATIONAL ORGANIC CHEMICAL INDUSTRIES LTD. Vs. UNION OF INDIA (UOI)
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April 26, 2005 |
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NATIONAL SMALL INDSTRIES CORORATION LIMITED Vs. SAMUDRA CORORATION
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June 17, 2005 |
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NATIONAL SMALL INDUSTRIES CORPN LTD Vs. SAMUDRA CORPORATION
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August 17, 2005 |
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NATIONAL TEXTILE CORPORATION LTD Vs. S D SOBHARAM
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August 10, 2005 |
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NATIONAL TEXTILE CORPORATION LTD Vs. DEVRAJ CHADRABALI PAI
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September 19, 2005 |
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NATRAJ CHINAPPA NAIR Vs. STATE OF MAHARASHTRA
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December 15, 2005 |
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NATWAR TALKIES Vs. COLLECTOR
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July 18, 2005 |
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NATWAR TRANSPORT CO PVT LTD Vs. STATE TRANSPORT APPELLATE TRIBUNAL
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September 19, 2005 |
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Nauti Las Maritime LTD Vs. Jevanbhai Ramji Tandel Bali Phalia Kolok Pardi
Udwada Surat Valsad
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October 13, 2005 |
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NAVANATH MARUTI CHAVAN Vs. CONSER VATOR OF FOREST PUNE
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October 17, 2005 |
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NAVIN CHANDER ADVANI Vs. LEENA alias DIVIYA NAVIN ADVANI
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April 6, 2005 |
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NAVNATH MACHINDRA KANDHARE Vs. STATE OF MAHARASHTRA
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July 13, 2005 |
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NAVNATH RAMESH KATWARE Vs. STATE OF MAHARASHTRA
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December 5, 2005 |
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NAVRANG DYEING PVT LTD Vs. UNION OF INDIA
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August 25, 2005 |
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NAVYUG CO OP HOUSING SOCIETY LTD Vs. VILE PARLE KELAVANI MANUAL
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March 10, 2005 |
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NAWALKISHOR GOVERDHANDASJI RATHI Vs. STATE OF MAHARASHTRA
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August 26, 2005 |
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NAZARIO ALFREDE MAGALHAES Vs. MARIA FATIMA VARELA
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August 19, 2005 |
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NAZIR-UR @ SHAIKH ABDUL KADIR Vs. COMMISSIONER OF CUSTOMS
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March 3, 2005 |
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NEELIMA SADANAND VARTAK Vs. STATE OF MAHARASHTRA
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August 12, 2005 |
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NEETA GURUDAS NATEKAR Vs. VAISHALI FALARI
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November 17, 2005 |
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NEHA ACHREKAR Vs. DIRECTORATE OF TECHNICAL EDUCATION
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July 20, 2005 |
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NELSON FEMANDES Vs. SPECIAL LAND ACQUISITION OFFICER
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March 1, 2005 |
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NETAJI ISHWAR AMBEGAVE Vs. MAHARASHTRA STATE SECONDARY EDUCATION BOARD
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July 8, 2005 |
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NEW INDIA ASSURANCE CO LTD Vs. ANJANABAI
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July 12, 2005 |
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NEW INDIA ASSURANCE CO LTD Vs. MOHAN BHANUDAS BANSODE
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June 14, 2005 |
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NEW INDIA ASSURANCE CO LTD Vs. JAYASHREE
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January 11, 2005 |
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NEW INDIA ASSURANCE CO. LTD Vs. SUNITA NANDKISHORE BORKAR
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August 9, 2005 |
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NEW INDIA ASSURANCE COMPANY LTD Vs. DIWAKAR DAULATRAO ROHANKAR
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June 16, 2005 |
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NEW INDIA ASSURANCE COMPANY LTD Vs. JAYESH ENGINEERING WORKS
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February 23, 2005 |
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NEW STANDARD ENGG CO LTD Vs. KARNATAKA POWER CORPORATION LTD
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June 8, 2005 |
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NIKHIL M ADIECHA Vs. NIKHIL M ADIECHA
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September 15, 2005 |
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NILESH VIJAY DESHMUKH Vs. MATHURABAI BHIKANRAO DESHMUKH
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July 7, 2005 |
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NINAJI S O NIVRUTTI WAGH Vs. STATE OF MAHARASHTRA
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February 22, 2005 |
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NIRMALA MANHERLAL SHAH Vs. STATE OF MAHARASHTRA
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May 3, 2005 |
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NISHAD SADASHIV PAWAR Vs. DNYANASADHANA COLLEGE
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February 25, 2005 |
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NISKALP INVESTMENT AND TRADING COMPANY LTD Vs. HINDUJA TMT LTD
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October 19, 2005 |
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NITIN VISHNU SADAMAT Vs. STATE OF MAHARASHTRA
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April 19, 2005 |
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NIVRUTTI BALA PATIL Vs. STATE OF MAHARASHTRA
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August 4, 2005 |
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NIWAS GIRNI KAMGAR KRUTI SAMITI Vs. RANGNATH BASUDEV SOMANI
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March 21, 2005 |
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NOBLE ASSET COMPANY LTD. Vs. UNION OF INDIA (UOI)
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April 6, 2005 |
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NOORJAHAN WD O ALTAF AHMED Vs. SADRUNISA WD O HAJIFATEHULLA KHAN
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March 24, 2005 |
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NORBETRO V.A.C. DE ANDRADE (BY LRS) AND ORS. Vs. MRS. PREMA NALBAND
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September 16, 2005 |
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NOVA PACK PRIVATE LIMITED Vs. COMMISSIONER OF CUSTOMS
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September 30, 2005 |
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NOVARTIS INDIA LTD Vs. ASSOCIATION OF CHEMICAL WORKERS
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January 27, 2005 |
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NUSRATULLA S O HAFIZULLA BAIG Vs. STATE OF MAHARASHTRA
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January 25, 2005 |
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O N G C LTD Vs. WESTERN INDIA SHIPYARD LTD
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May 6, 2005 |
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OFFICE NOTES, OFFICE MEMORANDA OF CORAM Vs. COURT S ORDER OR DIRECTIONS AND COURT S OR REGISTRAR S ORDERS JUDGES ORDER
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August 26, 2005 |
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OFFICIAL LIQUIDATOR OF JOHN GALT LABORATORIES LTD. (IN LIQUIDATION) Vs. R.B. SANGARE AND ORS.
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November 18, 2005 |
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OIL AND NATURAL GAS COMMISSION Vs. PETROLEUM EMPLOYEES UNION
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November 19, 2005 |
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Oil AND Natural Gas Commission having its office Vs. Petroleum Employees Union being a registered trade Union having its offie at Tel Rasayan Bhavan
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December 1, 2005 |
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OIL AND NATURAL GAS CORPORATION LTD Vs. NIPPON STEEL CORPORATION LTD
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December 6, 2005 |
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OIL AND NATURAL GAS CORPORATION LTD Vs. WESTERN GECO INTERNATIONL LTD
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December 12, 2005 |
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OIL AND NATURAL GAS CORPORATION LTD Vs. RAIS COASTAL SURVEY and CONSULTANCY SERVICES PVT LTD
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March 14, 2005 |
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OIL AND NATURAL GAS CORPORATION LTD Vs. FPU TAHARA
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June 24, 2005 |
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OIL AND NATURAL GAS CORPORATION LTD Vs. JAGSON INTERNATIONAL LTD
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July 15, 2005 |
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OM GAYATRI AND CO Vs. STATE OF MAHARASHTRA
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October 20, 2005 |
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OM PRAKASH JAGANNATH AGRAWAL Vs. STATE OF MAHARASHTRA
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October 28, 2005 |
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OMPRAKASH MADANLAL PANDYA Vs. VALLABH GLASS WORKS LTD
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June 7, 2005 |
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OMPRAKASH THAKURDAS CHITLANGE Vs. COLLECTOR AKOLA
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June 6, 2005 |
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Oriental Fire and General Insurance Company Vs. Sharada Tukaram Koli
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December 14, 2005 |
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ORIENTAL INSURANCE CO LTD Vs. K M GEORGE KUTTY RAJU
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April 11, 2005 |
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ORIENTAL INSURANCE CO. LTD. Vs. RESHMA
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July 19, 2005 |
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OSMANABAD DIST CENTRAL CO OP BANK LTD Vs. STATE OF MAHARASHTRA
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April 4, 2005 |
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P A INAMDAR Vs. STATE OF MAHARASHTRA
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July 13, 2005 |
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P B SAMANT Vs. UNION OF INDIA
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March 31, 2005 |
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P K PATIDAR Vs. UMAKANT B KAVLEKAR
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June 23, 2005 |
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P M GHARE Vs. JAYSYNTH ANTHRAQUINONE LTD
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July 11, 2005 |
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P U BAWANKAR Vs. STATE OF MAHARASHTRA
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February 4, 2005 |
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P.H. HAMID Vs. COMMISSIONER OF INCOME-TAX
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July 21, 2005 |
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PADAMASINGH S O NIRMAL GHOSALE Vs. STATE OF MAHARASHTRA
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October 28, 2005 |
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PADMA NIRMAL AGARWAL Vs. UNION OF INDIA
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March 11, 2005 |
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PADMAKAR Vs. STATE BANK OF INDIA
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December 12, 2005 |
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Padmanabai Dharmarao Shetgar Vs. Gopal Shriniwas Shirsikar
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October 14, 2005 |
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PADMASHRI VITHALRAO VIKHE PATIL FOUNDATIONS MEDICAL COLLEGE VILAD GHAT AHMEDNAGAR Vs. PRAVESH NIYANTRAN SAMITI
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April 25, 2005 |
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PALBRO INTERNATIONAL Vs. FEDERAL BANK LTD
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April 4, 2005 |
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PAMELA P BRAGANZA Vs. FINLAY BRAGANZA
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December 9, 2005 |
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PANDHARI KUSTA BHAGAT Vs. SPECIAL LAND ACQUISITION OFFICER
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September 23, 2005 |
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PANDHARINATH S O PUNJA POLADE Vs. STATE OF MAHARASHTRA
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July 12, 2005 |
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PANDHARINATH SHELKE Vs. STATE OF MAHARASHTRA
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February 15, 2005 |
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PANDURANG D DODKE Vs. LANKA P KSHIRSAGAR
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September 29, 2005 |
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PANDURANG G DODKE Vs. LANK P KSHIRSAGAR
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September 20, 2005 |
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PANDURANG GOPAL KHANDE Vs. STATE OF MAHARASHTRA
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April 27, 2005 |
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PANDURANG LAXMAN NAIK Vs. STATE OF GOA
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September 29, 2005 |
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PANDURANG MAHADEO AMBULKAR Vs. STATE OF MAHARASHTRA
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August 30, 2005 |
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PANDURANG NARNARAYAN KADAM Vs. RAMCHANDRA BAPU JADHAV
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August 10, 2005 |
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PANDURANG S O ISA BOLWAT Vs. STATE OF MAHARASHTRA
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October 3, 2005 |
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PANDURANGRAO LAXMANRAO DHONGADE Vs. STATE OF GOA
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March 7, 2005 |
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PANKAJ GOSHAR Vs. FORTUNE EQUITY BROKERS (I) LTD
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March 28, 2005 |
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PANKAJ STEEL CORPORATION Vs. UNION OF INDIA
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April 15, 2005 |
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PANTHER FINCAP and MANAGEMENT SERVICES LTD Vs. CENTRAL GOVERNMENT UNION OF INDIA
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March 31, 2005 |
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PANTHER FINCAP AND MANAGEMENT SERVICES LTD. AND ORS. Vs. UNION OF INDIA (UOI)
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May 2, 2005 |
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PARAMJEET SINGH BHOGAL Vs. UNION OF INDIA
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September 12, 2005 |
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PARAMOUNT CO OP HOUSING SOCIETY LTD Vs. SITA RAJAB SAYANI
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December 1, 2005 |
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September 26, 2005 |
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May 5, 2005 |
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October 17, 2005 |
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March 15, 2005 |
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July 19, 2005 |
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December 22, 2005 |
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August 16, 2005 |
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November 19, 2005 |
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March 9, 2005 |
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October 25, 2005 |
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August 24, 2005 |
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January 11, 2005 |
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January 10, 2005 |
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October 27, 2005 |
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August 22, 2005 |
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September 2, 2005 |
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April 4, 2005 |
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October 17, 2005 |
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August 30, 2005 |
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February 8, 2005 |
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October 18, 2005 |
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October 5, 2005 |
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August 31, 2005 |
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May 2, 2005 |
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March 18, 2005 |
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September 6, 2005 |
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December 13, 2005 |
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September 13, 2005 |
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October 6, 2005 |
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August 8, 2005 |
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July 1, 2005 |
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December 5, 2005 |
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December 15, 2005 |
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April 21, 2005 |
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May 5, 2005 |
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December 9, 2005 |
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April 21, 2005 |
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August 9, 2005 |
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December 20, 2005 |
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January 19, 2005 |
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June 30, 2005 |
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January 12, 2005 |
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February 18, 2005 |
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March 21, 2005 |
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April 7, 2005 |
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December 14, 2005 |
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February 22, 2005 |
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February 22, 2005 |
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July 19, 2005 |
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March 4, 2005 |
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March 24, 2005 |
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January 19, 2005 |
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August 3, 2005 |
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October 13, 2005 |
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May 4, 2005 |
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March 7, 2005 |
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April 29, 2005 |
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December 1, 2005 |
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October 24, 2005 |
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October 21, 2005 |
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December 21, 2005 |
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September 26, 2005 |
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February 24, 2005 |
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September 30, 2005 |
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March 16, 2005 |
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May 3, 2005 |
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January 11, 2005 |
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February 21, 2005 |
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June 7, 2005 |
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October 21, 2005 |
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April 21, 2005 |
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August 17, 2005 |
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September 16, 2005 |
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December 12, 2005 |
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October 3, 2005 |
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November 23, 2005 |
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November 30, 2005 |
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September 30, 2005 |
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December 22, 2005 |
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January 13, 2005 |
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September 15, 2005 |
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July 13, 2005 |
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January 20, 2005 |
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November 22, 2005 |
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July 12, 2005 |
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March 23, 2005 |
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February 28, 2005 |
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December 12, 2005 |
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August 9, 2005 |
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September 23, 2005 |
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January 11, 2005 |
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June 6, 2005 |
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January 13, 2005 |
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July 6, 2005 |
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January 16, 2005 |
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April 11, 2005 |
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June 27, 2005 |
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December 20, 2005 |
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December 5, 2005 |
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December 21, 2005 |
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September 20, 2005 |
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April 5, 2005 |
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June 10, 2005 |
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June 30, 2005 |
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June 9, 2005 |
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September 9, 2005 |
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September 15, 2005 |
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February 23, 2005 |
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March 18, 2005 |
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October 28, 2005 |
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September 6, 2005 |
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September 1, 2005 |
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December 21, 2005 |
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June 6, 2005 |
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February 3, 2005 |
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June 30, 2005 |
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September 23, 2005 |
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September 8, 2005 |
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February 10, 2005 |
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September 5, 2005 |
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November 30, 2005 |
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September 13, 2005 |
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December 15, 2005 |
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January 27, 2005 |
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December 13, 2005 |
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June 20, 2005 |
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February 25, 2005 |
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December 23, 2005 |
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January 11, 2005 |
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August 4, 2005 |
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October 27, 2005 |
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December 2, 2005 |
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October 25, 2005 |
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September 26, 2005 |
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September 16, 2005 |
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March 29, 2005 |
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April 12, 2005 |
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March 22, 2005 |
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May 5, 2005 |
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February 15, 2005 |
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October 3, 2005 |
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February 14, 2005 |
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August 5, 2005 |
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August 17, 2005 |
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August 5, 2005 |
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July 14, 2005 |
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March 4, 2005 |
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December 6, 2005 |
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April 21, 2005 |
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February 10, 2005 |
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April 20, 2005 |
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October 14, 2005 |
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October 14, 2005 |
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October 10, 2005 |
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September 30, 2005 |
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June 21, 2005 |
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June 27, 2005 |
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September 19, 2005 |
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February 9, 2005 |
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June 8, 2005 |
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September 19, 2005 |
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July 4, 2005 |
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July 22, 2005 |
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October 27, 2005 |
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October 27, 2005 |
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July 14, 2005 |
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June 10, 2005 |
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December 7, 2005 |
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September 22, 2005 |
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December 2, 2005 |
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June 13, 2005 |
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December 21, 2005 |
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October 27, 2005 |
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August 10, 2005 |
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February 2, 2005 |
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April 1, 2005 |
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RAVI AMRUTRAO BAGDE Vs. COMMISSIONER AMRAVATI DIVISION AMRAVATI
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October 27, 2005 |
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RAVI SPINNING LTD Vs. UNION OF INDIA
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October 21, 2005 |
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RAVINDRA AHUJA Vs. STATE OF MAHARASHTRA
|
October 31, 2005 |
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RAYON WORKERSS UNION Vs. CENTURY RAYON
|
April 19, 2005 |
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REGIONAL DIRECTOR EMPLOYEES STATE INSURANCE CORPO Vs. LAXMIBAI BALARAM
|
January 13, 2005 |
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REGIONAL DIRECTOR EMPLOYEES STATE INSURANCE CORPORATION MUMBAI Vs. HOMA ENGINEERING WORKS MUMBAI
|
March 7, 2005 |
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REGIONAL DIRECTOR ESIC Vs. RELIANCE CORPORATION
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February 22, 2005 |
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REGIONAL PROVIDENT FUND COMMISSIONER Vs. KISHCO CUTLERY LIMITED
|
June 22, 2005 |
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REKHA JAYSINGH KURHADE Vs. STATE OF MAHARASHTRA
|
July 6, 2005 |
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REKHA VISHWANATHRAO INGOLE Vs. PRESIDING OFFICER COLLEGE TRIBUNAL AURANGABAD
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October 28, 2005 |
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RELIANCE INDUSTRIES LTD Vs. P AND O CONTAINERS LTD
|
August 12, 2005 |
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RESERVE BANK OF INDIA Vs. ARVIND S JOSHI
|
February 15, 2005 |
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RHONE POULENE INDIA LTD Vs. ANJALI DEVRUKHAR
|
March 23, 2005 |
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RITA SHAILESH VYAS Vs. STATE OF MAHARASHTRA
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August 25, 2005 |
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RITESH KUMAR Vs. STATE OF GOA
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October 27, 2005 |
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RIYAAS BEGUM Vs. STATE OF MAHARASHTRA
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October 18, 2005 |
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RIYAZ ALIAS AHEMAD S O JAMEEL Vs. STATE OF MAHARASHTRA
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August 5, 2005 |
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ROHIDAS SHANKAR RAO GADEKAR Vs. STATE OF MAHARASHTRA
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March 18, 2005 |
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ROHINI SHAMRAO BURUD Vs. HINDUSTAN PETROLEUM CORPORATION
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October 14, 2005 |
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ROHIT MULL AND CADBURY INDIA LIMITED Vs. STATE OF GOA
|
November 29, 2005 |
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ROHIT MULL OF MUMBAI Vs. STATE OF GOA
|
November 30, 2005 |
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ROHIT VANMALIDAS MEHTA Vs. HARSHAD VANMALIDAS MEHTA AND MANISH HARSHSD MEHTA
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September 30, 2005 |
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ROMESH S SHARMA Vs. RAJA CONSTRUCTION COMPANY
|
June 13, 2005 |
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ROOP KISHORE DARGAR Vs. STATE OF MAHARASHTRA
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June 21, 2005 |
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ROYAL OIL FIELD PVT LTD Vs. UNION OF INDIA
|
October 5, 2005 |
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ROYAL WESTERN INDIA TURF CLUB LTD Vs. EMPLOYEES STATE INSURANCE CORPORATION
|
October 21, 2005 |
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RUBBER PRODUCTS LIMITED Vs. UNION OF INDIA
|
May 4, 2005 |
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RUBBER PRODUCTS LIMITED AND LAXMAN SHEENA SHETTY Vs. UNION OF INDIA , AC, CCE, DIV I AND CCE
|
April 4, 2005 |
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RUJUTA A BORKAR Vs. GOA UNIVERSITY
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May 3, 2005 |
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RUKMINIBAI KRISHNA SHIGWAN Vs. ADINATH BUILDERS
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March 3, 2005 |
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RUPESH RAM THAKUR Vs. S CHAKRAVARTY
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February 25, 2005 |
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S B AND T INTERNATIONAL LTD Vs. STATE OF MAHARASHTRA
|
November 29, 2005 |
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S BHAGYALAXMI Vs. UNION OF INDIA
|
December 6, 2005 |
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S N RUNGHTA Vs. R C GOENKA
|
October 4, 2005 |
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S S MHATRE Vs. STATE OF MAHARASHTRA
|
April 6, 2005 |
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S Sant Singh Vs. Secretary Home Department Govt of Maharashtra
|
December 22, 2005 |
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S SUNDARA RAMAN Vs. P SINGH
|
April 28, 2005 |
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S. SANT SINGH Vs. SECRETARY, HOME DEPARTMENT, GOVT. OF MAHARASHTRA
|
February 22, 2005 |
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SABIR RASHID Vs. B M JAIN and SONS CO PUT LTD
|
January 13, 2005 |
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SACHIN VIJAY KHEDEKAR Vs. STATE OF MAHARASHTRA
|
February 22, 2005 |
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SADANANAD YESHWANT HEDE Vs. MAHADEV JANARDHAN HEDE
|
October 14, 2005 |
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SADASHIV MORAJKAR CONSTRUCTION PVT LTD Vs. GOVERNMENT OF GOA
|
April 19, 2005 |
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Sadguru Constructions Vs. Jaimeet Kaur Nirmansingh Sial
|
December 23, 2005 |
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SADIQ KHAN Vs. STATE OF MAHARASHTRA
|
June 14, 2005 |
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SAGAR MORESHWAR SATPUTE Vs. SHARDA INDUSTRIES and ENGINEERING WORKS LTD
|
June 6, 2005 |
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SAHADEO S O PUNAJI BISNE Vs. MAHARASHTRA STATE ROAD TRANSPORT
|
October 27, 2005 |
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SAHAKARI BANK KARMACHARI UNION Vs. ASSISTANT REGISTRAR OF UNIONS
|
August 12, 2005 |
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SAHARA FEBRICS PVT LTD Vs. KAILASH RAM PRASAD MEHRA
|
August 29, 2005 |
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SAHEBRAO TUKARAM TAPKIR Vs. BABAN MARUTI TAPKIR
|
October 14, 2005 |
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SAHERABANU ABDUL SLIIM Vs. MAHARASHTRA STATE ROAD TRANSPORT CORPORATION, NAGPUR
|
September 2, 2005 |
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SAHIBI ALAM MUSTAQ Vs. STATE OF MAHARASHTRA
|
February 22, 2005 |
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SAHIL RESORTS AGRI FIELDS AND FARMS PVT LTD Vs. SUMAN RESORTS INDIA LTD
|
June 30, 2005 |
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SAHILA VIMAL CHODHA Vs. LOUISA MATHILDA DREGO
|
December 5, 2005 |
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SAI SEWA SHIKSHAN MANDAL RAMTEK Vs. PRESIDING OFFICER SCHOOL TRIBUNAL
|
April 6, 2005 |
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SAILENDRA KUMAR SENGUPTA Vs. STATE OF MAHARASHTRA
|
August 26, 2005 |
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SAINATH NAIK Vs. STATE OF MAHARASHTRA
|
March 2, 2005 |
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SAINATH NAIK Vs. STATE
|
February 23, 2005 |
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SAINATH TRADERS Vs. COMMISSIONER OF FOOD AND DRUG ADMINISTRATION
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December 20, 2005 |
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SAJAN ENTERPRISES MIRAJ Vs. COMMISSIONER OF INCOME TAX
|
June 13, 2005 |
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SAJID BASIR SHAIKH Vs. STATE OF MAHARASHTRA
|
July 6, 2005 |
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SAJJI KUMAR Vs. STATE OF GOA
|
June 10, 2005 |
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SAKET GORE Vs. ABA DHAVALU BAGUL
|
June 6, 2005 |
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SAKHARAM BALU BHOSALE Vs. VITHAL MANYA KATKARI
|
January 19, 2005 |
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Sakharam Laxman Mathane Vs. Laxman Bahiru Dige
|
December 22, 2005 |
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SALIM KADAR INAMDAR Vs. STATE OF MAHARASHTRA
|
July 21, 2005 |
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Salim Kudrat Telli ALIAS Iqbal Vs. State of Maharashtra
|
December 16, 2005 |
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SALMAN SALIM KHAN Vs. STATE OF MAHARASHTRA
|
September 19, 2005 |
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SALVATION ARMY Vs. SUNIL J INGLE
|
April 8, 2005 |
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SAMADHAN BAPURAO KALUSE Vs. STATE OF MAHARASHTRA & ORS.
|
November 22, 2005 |
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SAMADKHAN AHMADKHAN Vs. MAHARASHTRA STATE ROAD TRANSPORT CORPORATION
|
March 31, 2005 |
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Sambhaji Ganapati Patil Vs. State of Maharashtra
|
December 20, 2005 |
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SAMBHAJI HARIBHAU KUDALE Vs. STATE OF MAHARASHTRA
|
August 29, 2005 |
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SAMBHAJI WAGHOJI ASOLE Vs. STATE OF MAHARASHTRA
|
July 12, 2005 |
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SANDEEP LAXMINARAYAN ACHARYA Vs. STATE OF MAHARASHTRA
|
August 12, 2005 |
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SANDEHS K DESSAI Vs. DATTARAJ KESHAV PRABHU GAONKAR
|
July 20, 2005 |
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SANDIP SHUKLA Vs. MOSES B SHEJAO
|
October 10, 2005 |
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SANDU S O DAYARAM PATIL Vs. GULAB S O DAGADU TADVI
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July 26, 2005 |
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SANDU SAYARAM PATIL Vs. GULAB DAGDUTADVISINCE
|
July 27, 2005 |
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SANGAYYA PANCHKATTI MATT Vs. STATE OF MAHARASHTRA
|
June 23, 2005 |
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SANGEETA B KADAM Vs. BALKRISHNA RAMCHANDRA KADAM
|
January 13, 2005 |
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SANGEETA PEPLO GAUDE Vs. TULSHIDAS BABLO
|
February 4, 2005 |
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SANGHVI SWISS REFILLS PVT LIMITED Vs. ARTI HANDA
|
August 22, 2005 |
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SANGLI URBAN CO OPERATIVE BANK LTD Vs. MANAGER SARVA SHRAMIK SANGH
|
August 30, 2005 |
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SANJAY CHHAGANLAL BHUTADA Vs. RAJNI
|
December 7, 2005 |
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SANJAY HARISHCHANDRA VANARASE Vs. MARATHA PRAKASHAN PVT LTD
|
December 16, 2005 |
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SANJAY NARHAR MALSHE Vs. STATE OF MAHARASHTRA
|
March 29, 2005 |
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SANJAY PUNDLIK PARKAR Vs. STATE OF MAHARASHTRA
|
August 8, 2005 |
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SANJAY RAGHUNATH DESHMUKH Vs. STATE OF MAHARASHTRA
|
February 25, 2005 |
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SANJAY S O PUNDLIKRAO NIRANJANE Vs. SWATI
|
June 7, 2005 |
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SANJAY SAMPATRAO GAIKWAD Vs. UNION OF INDIA
|
June 16, 2005 |
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SANJAY SHARMA Vs. TATA MEMORIAL HOSPITAL MUMBAI
|
November 21, 2005 |
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SANJAY TARADKAR Vs. STATE OF MAHARASHTRA
|
September 28, 2005 |
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SANJAY VISHNU MOJAR Vs. STATE OF MAHARASHTRA
|
March 9, 2005 |
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SANJAY VITHALRAO BHADRE Vs. STATE OF MAHARASHTRA
|
December 13, 2005 |
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SANJEEV ALIAS SANJAY SUBHASH GROVER Vs. VERTEX TRADING CO
|
October 7, 2005 |
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SANJOY DATTA Vs. DY DIRECTOR
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April 5, 2005 |
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SANTOSH ALIAS DANKYA SUBHASH GAIKWAD Vs. D N JADHAV
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September 20, 2005 |
|
Santosh Bhau Homane Vs. State of Maharashtra
|
December 8, 2005 |
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SANTOSH DEVIDAS BEHADE Vs. STATE OF MAHARASHTRA
|
April 26, 2005 |
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SANTOSH LAXMAN NAYAK Vs. STATE OF MAHARASHTRA
|
April 4, 2005 |
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SANTOSH S O CHANGDEO DHANADE Vs. STATE OF MAHARASHTRA
|
January 11, 2005 |
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SANTOSH S O SINGWA PADOTI Vs. CASTE SCRUTINY COMMITTEE
|
December 12, 2005 |
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SANTRAMSING S O ARJUNSINGH RAJPUT Vs. SHIVLAL RAMLING RAJPUT
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July 28, 2005 |
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SANWARMAL KEJRIWAL Vs. HARI KUMAR SHARMA alias H K
Sharma RAS
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October 1, 2005 |
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SANWARMAL KEJRIWAL Vs. HARI KUMAR SHARMA ALIAS H K SHARMA
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October 26, 2005 |
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SAQUIB ABDUL HAMID NACHAN Vs. STATE OF MAHARASHTRA
|
July 8, 2005 |
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SARANG ARVIND GOSWAMY Vs. STATE OF MAHARASHTRA
|
April 7, 2005 |
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SARASWAT CO OP BANK LTD Vs. JAYANT INDUSTRIAL PACKAGING LTD
|
August 24, 2005 |
|
SARDAR REFRESHMENTS Vs. STATE OF MAHARASHTRA
|
April 15, 2005 |
|
SARDAR SURJEETSINGH Vs. STATE OF MAHARASHTRA
|
August 10, 2005 |
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SARDARKHAN S O KHALILKHAN PATHAN Vs. RANGE FOREST OFFICER YAVATMAL
|
September 16, 2005 |
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SARPANCH VILLAGE PANCHAYAT OF COLLEM Vs. PASSIVE ACTIVE TOURISM
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November 23, 2005 |
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Sarva Shramik Sangh Vs. Kamala Mills
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December 22, 2005 |
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SARVADAMAN M DOSHI Vs. RECOVERY OFFICER
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October 5, 2005 |
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SARWANKUMAR MANDHWANI Vs. UNION OF INDIA
|
March 1, 2005 |
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SATIF IQBAL Vs. STATE OF MAHARASHTRA
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January 11, 2005 |
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Satish Dagadu Shelke Vs. State of Maharashtra
|
December 16, 2005 |
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SATISH DALICHAND SHAH Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY
|
June 16, 2005 |
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SATISH K NARANG AND CO Vs. JAMNADAS MORARJEE SECURITIES LTD
|
May 2, 2005 |
|
Satish Prabhakar Vs. Union of India
|
December 23, 2005 |
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SATISH PRABHAKAR PADHYE Vs. UNION OF INDIA
|
August 12, 2005 |
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SATISH S PARALKAR Vs. V V TULZAPURKAR
|
August 26, 2005 |
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SATNAMSINGH AJITSINGH VIRAK Vs. STATE OF MAHARASHTRA
|
February 2, 2005 |
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SATPALSINGH AMOLAKSINGH BAGGA Vs. SANDHYA AMITABH PANDEY
|
March 2, 2005 |
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SATPALSINGH DHARAMSINGH CHOWDHARY Vs. ASHOK G RAUT
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February 17, 2005 |
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SATYA PRAKASH AGGARWAL Vs. NATIONAL STOCK EXCHANGE OF INDIA
|
December 15, 2005 |
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SAU ASHABAI Vs. ADDITIONAL COMMISSIONER AMRAVATI
|
January 18, 2005 |
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SAU KIRIT Vs. VIKAS BHAGIRATRAO YESKADE
|
December 13, 2005 |
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SAU SUNITA MAHADEV CHAVAN Vs. MAHADEV BABAN CHAVAN
|
December 15, 2005 |
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SAURASHTRA TRUST KARMACHARI SANGH Vs. STATES PEOPLE PRIVATE LTD
|
January 14, 2005 |
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SAVITRI BAPU SHINDE Vs. RAU RAMA SHINDE
|
November 16, 2005 |
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SAVITRI POTO GAONKAR Vs. JAGANATH CAU BHOMKAR
|
August 5, 2005 |
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SAYED MOHAMED SHAH ABDUL HAMID KADRI Vs. STATE OF MAHARASHTRA
|
August 24, 2005 |
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SAYEED KHAN FAUJDAR KHAN Vs. ZAHEBA BEGUM
|
September 9, 2005 |
|
SAYYAD SAKHAVATALI ABBASALI Vs. MEMBER MAHARASHTRA REV TRIBUNAL
|
November 21, 2005 |
|
SCALE INDUSTRIES DEVELOPMENT CORPORATION LTD Vs. SAMUDRA ROPES PVT. LTD
|
June 29, 2005 |
|
SCHERING CORPORATION Vs. UNITED BIOTECH PVT LIMITED
|
May 2, 2005 |
|
SEEMA D JADHAV Vs. MAHARASHTRA GENERAL KAMGAR UNION MUMBAI
|
May 2, 2005 |
|
SEEMA GANESH UIKEY Vs. STATE OF MAHARASHTRA
|
June 6, 2005 |
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SEHAJANAND INVESTMENTS PRIVATE LIMITED Vs. RUI PINTO
|
October 27, 2005 |
|
SENIOR INSPECTOR OF POLICE KHADAKI POLICE STATION DIST PUNE Vs. SUDAM BHAUSAHEB BHALEKAR
|
April 1, 2005 |
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SETH JEEJEEBHOY DADABHOY CHARITY FUNDS Vs. FAROKH NOSHIR DADACHANJI
|
June 29, 2005 |
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SHA MADAR DARGA AND MAJID TRUST Vs. MD HUSSAIN SHAOKH YUSUF
|
September 29, 2005 |
|
SHADAB SIDDIQ KHAN Vs. A N ROY COMMISSIONER OF PLICE GR BOMBAY
|
August 9, 2005 |
|
Shah Mohammad Noor Khan Vs. Jan Mohammad Vali Mohammad
|
November 19, 2005 |
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SHAHJADBEGUM MOHAMAD AJHAR Vs. FARIDABANO
|
April 6, 2005 |
|
SHAHU PARSHU RATHOD Vs. STATE OF MAHARASHTRA
|
July 28, 2005 |
|
SHAIKH ABDUL REHEMAN MOHAMMAD ASHRAF Vs. SHAIKH MOHAMAD HAJI PAPAMIYA
|
August 9, 2005 |
|
SHAIKH MOHAMMED IQBAL MOHAMMAD ISHAQUE Vs. COLLECTOR OF PUNE DISTRICT
|
November 22, 2005 |
|
SHAIKH MOHOBULLA S O NOOR MOHAMMAD Vs. STATE OF MAHARASHTRA
|
September 23, 2005 |
|
SHAIKH PARWEJ Vs. STATE OF MAHARASHTRA
|
September 29, 2005 |
|
SHAILA Vs. STATE OF MAHARASHTRA
|
September 19, 2005 |
|
SHAILENDRA SAHEDEO MONDKAR Vs. UNION OF INDIA
|
March 31, 2005 |
|
SHAILENDRA ZALU SAHARE Vs. STATE OF MAHARASHTRA
|
August 3, 2005 |
|
SHAILESH DHARMAJI WAHANE Vs. STATE OF MAHARASHTRA
|
July 15, 2005 |
|
SHAKAMBARI INDUSTRIES Vs. STATE OF MAHARASHTRA
|
September 19, 2005 |
|
SHAKUNTALA JETHALAL SHAH Vs. RAJASTHAN COMMERCIAL
|
November 14, 2005 |
|
SHAKUNTALABAI Vs. STATE OF MAHARASHTRA
|
July 12, 2005 |
|
SHALIKRAM S/O TRAMBAK HINGE Vs. STATE OF MAHARASHTRA
|
February 24, 2005 |
|
SHALINI Vs. SHANKAR NEELANTH IYER
|
January 13, 2005 |
|
SHALINI BALLIKAR Vs. AIDEM NAIQUE
|
August 11, 2005 |
|
SHAMRAO DEOBA KATHOLE Vs. HAWADA S O PIRAJI NABOUDHA
|
December 8, 2005 |
|
SHAMRAO VISHNU KUNJIR Vs. SURESH VISHNU KUNJIR
|
May 4, 2005 |
|
SHANKAR DATTA GAONKAR Vs. SPECIAL LAND ACQUISITION
|
September 16, 2005 |
|
SHANKAR KISANLAL KOSARKAR Vs. STATE OF MAHARASHTRA
|
June 28, 2005 |
|
SHANKAR MARUTI KUMBHAR Vs. STATE OF MAHARASHTRA
|
March 18, 2005 |
|
SHANKAR RAJLING RASKONDA Vs. STATE OF MAHARASHTRA
|
December 6, 2005 |
|
SHANKAR RAMA GAUDE Vs. DEVASTAN OF BHAGWATI OF TUEM
|
October 21, 2005 |
|
SHANKAR RATIRAM BHURE Vs. SEETADEVI
|
December 19, 2005 |
|
SHANKAR VISHNU KOTHAWALE Vs. PRESIDING OFFICER 3RD LABOUR COURT, MUMBAI
|
December 22, 2005 |
|
SHANKAR VISHWANATH KOLHE Vs. STATE OF MAHARASHTRA
|
November 23, 2005 |
|
SHANKARRAO S O KASHINATH PODE Vs. PANDURANG S O SAMBHAJI KUTARMARE
|
March 4, 2005 |
|
SHANTA BAI SHIVAJI KALE Vs. JASPAL SINGH KEVAL SINGH MANHAS
|
March 2, 2005 |
|
SHANTABAI BHAIRU GURAV Vs. SINDHUTAI JANAKRAO alias LAXMAN NALAGE
|
February 25, 2005 |
|
SHANTABEN MOHAN RATHOD Vs. INTERNATIONAL AIRPORT AUTHORITY OF INDIA
|
April 5, 2005 |
|
SHANTARAM SHANKER BHAGAT Vs. SPECIAL LAND ACQUISITION OFFICER
|
September 16, 2005 |
|
SHANTI G PATEL Vs. STATE OF MAHARASHTRA
|
October 17, 2005 |
|
SHANTI TEXTILE MILLS PVT LTD Vs. SIDDHARTH N SHAH
|
March 10, 2005 |
|
SHANTIDEVI KAMALESHKUMAR YADAV Vs. STATE OF MAHARASHTRA
|
October 14, 2005 |
|
SHANTILAL GULABCHAND MUTHA Vs. TATA ENGINEERING AND LOCOMOTIVE CO LTD
|
June 22, 2005 |
|
SHANTILAL KESHARMAL GANDHI Vs. PRABHAKAR BALKRISHNA MAHANUBHAV
|
August 3, 2005 |
|
SHAPOORJI PALLONJI AND CO Vs. UNION OF INDIA
|
April 29, 2005 |
|
SHARAD JIJABA KAKADE Vs. LAND ACQUISITION OFFICER PUNE
|
January 12, 2005 |
|
SHARAD KESHAO GHONGE Vs. STATE OF MAHARASHTRA
|
July 8, 2005 |
|
SHARAD RAMARAO SONUNE Vs. STATE OF MAHARASHTRA
|
January 27, 2005 |
|
SHARDA SYNTHETICS BOMBAY P. LTD Vs. UNION OF INDIA
|
June 29, 2005 |
|
SHARDA SYNTHETICS BOMBAY PRIVATE LIMITED Vs. UNION OF INDIA
|
June 6, 2005 |
|
Sharp Industries Limited Vs. Adhesives and Chemicals
|
November 17, 2005 |
|
SHARWAN RAGHOBAJI HEDAU Vs. STATE OF MAHARASHTRA
|
August 18, 2005 |
|
SHASHIKALA A KISAN AWAD Vs. DIVISONAL OFFICE CENTRAL RAILWAY
|
August 2, 2005 |
|
SHASHIKALA VICTORE PETER Vs. CHIEF EXECUTIVE OFICER
|
March 17, 2005 |
|
SHATISH SHRIRAM PATIL Vs. JAGDISH SHRIRAM PATIL
|
January 31, 2005 |
|
SHAUKATALI MOHAMMED IDRIS KHAN Vs. MARATHA MANDIR CO-OPERATIVE
|
August 18, 2005 |
|
SHEELA S YERPUDE Vs. HOME DEPARTMENT MUMBAI
|
January 27, 2005 |
|
Sheetal Enterprises Vs. Union of India
|
October 13, 2005 |
|
SHEETAL MATHIAS EKKA Vs. STATE OF MAHARASHTRA
|
June 21, 2005 |
|
SHEETAL RAJU MALHOTRA Vs. RAJU ROOPNARAIAN MALHOTRA
|
January 13, 2005 |
|
SHEIKH AHMAD SHEIKH CHAND MOHAMAD Vs. KAZI NASIRUDDIN KAZI IKRAMUDDIN
|
January 31, 2005 |
|
SHEIKH SALIM Vs. STATE OF MAHARASHTRA
|
January 31, 2005 |
|
SHEMAROO VIDEO P LTD Vs. MOVIE TEE VEE ENTERPRISES
|
October 6, 2005 |
|
SHERIAR NARIMAN IRANI Vs. L I C OF INDIA
|
August 20, 2005 |
|
SHESHRAO M KURATKAR Vs. KESHAVRAO M KURATKAR
|
August 1, 2005 |
|
SHESHRAO WANKHEDES 56TH BIRTHDAY FOUNDATION Vs. PRATIBHA UTTAMRAO GADWE
|
January 31, 2005 |
|
SHETKARI SAHAKARI GINNING AND OIL MILL SOCIETY LTD Vs. STATE OF MAHARASHTRA
|
June 10, 2005 |
|
SHEVANTA RAMA WANGADE Vs. STATE OF MAHARASHTRA
|
September 14, 2005 |
|
SHIKSHAN PRASARAK MANDAL Vs. PRESIDING OFFICER SCHOOL TRIBUNAL
|
May 3, 2005 |
|
Shipping Corporation of India Vs. Himatlal Sewai Solanki
|
November 18, 2005 |
|
SHIPPING CORPORATION OF INDIA LTD Vs. MADHAVAN RAMAN ARAKKAN
|
August 18, 2005 |
|
SHIPPING CORPORATION OF INDIA LTD Vs. I K BHAGWAGAR
|
September 1, 2005 |
|
SHIRAM INDUSTRIES Vs. STATE OF MAHARASHTRA
|
August 30, 2005 |
|
SHIRISH Vs. STATE OF MAHARASHTRA
|
June 10, 2005 |
|
SHIROL DIST KOLHAPUR Vs. STATE OF MAHARASHTRA
|
August 5, 2005 |
|
SHISHIR B DESAI Vs. CEAT FINANCIAL SERVICES LTD
|
November 19, 2005 |
|
SHIVAJI M SHINDE Vs. PARASHRAM B SHINDE
|
August 23, 2005 |
|
SHIVAJI RAJARAM KUMBHAR Vs. STATE OF MAHARASHTRA
|
August 9, 2005 |
|
SHIVAJI S O VISHWANATH DONRE Vs. STATE OF MAHARASHTRA
|
July 28, 2005 |
|
SHIVAJI SHIVLINGAPPA KADGE Vs. CHIEF OFFICER MUNICIPAL COUNCIL KANNAD
|
April 6, 2005 |
|
SHIVAJI TULSHIRAM PATIL Vs. VITHAL VISDHWANATH BODE
|
June 29, 2005 |
|
SHIVAJIS BASU CHAVAN Vs. STATE OF MAHARASHTRA
|
December 14, 2005 |
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SHIVANATH BABURAO WALKE Vs. FLORA DSOUZA
|
September 23, 2005 |
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SHIVAPPA BHUJANGAPPA BEMBALE Vs. STATE OF MAHARASHTRA
|
April 7, 2005 |
|
SHIVRAM LADU NITARDEKAR Vs. ALEX FRENANDES
|
September 2, 2005 |
|
SHOBHA SHRIRAM MHALAGAI ADULT Vs. PRADIP LAXMANRAO BADHE
|
October 26, 2005 |
|
SHOBHANA BHARTIA Vs. AJAY GANESH UBALE
|
April 28, 2005 |
|
SHOBHNA ALIAS SHOBHANA ALIAS SHOBHA DILIP GUDKA Vs. ROYAL PALMS INDIA PVT LTD
|
June 24, 2005 |
|
SHREE AMBAY FORGINGS PVT LTD Vs. UNION OF INDIA
|
October 3, 2005 |
|
SHREE VINDHYA PAPER MILLS Vs. UNION OF INDIA
|
April 26, 2005 |
|
SHRI RUFFUS LEO MANUEL Vs. STATE OF GOA
|
August 24, 2005 |
|
SHRIKANT DHONDIRAM KATAKE Vs. UNION OF INDIA
|
September 29, 2005 |
|
SHRIKANT JANARDHAN CHAUDHARI Vs. STATE OF MAHARASHTRA
|
February 3, 2005 |
|
SHRIKANT S O SHAMRAO DEO Vs. HIGH COURT OF JUDICATURE OF BOMBAY
|
September 15, 2005 |
|
SHRIKRISHNA HOMEO PHARMACY Vs. UNION OF INDIA
|
September 28, 2005 |
|
SHRIKRISHNA PRALHAD MAHAKAL Vs. STATE OF MAHARASHTRA
|
August 10, 2005 |
|
SHRINATH SHIKSHAN PRASARAK MANDAL Vs. REGISTRAR SNDT WOMENS UNIVERSIT
|
September 28, 2005 |
|
SHRINIWAS HARINARAYAN LAHOTI VIMAL S LAHOTI Vs. DNYANESHWAR GANESH PAWAR
|
July 5, 2005 |
|
SHRINIWAS KRISHNA SUVARNA Vs. EXECUTIVE ENGINEER TRANSIT CAMP DIVISION MUMBAI
|
April 15, 2005 |
|
SHRIRAM MAHADEORAO TANDALE Vs. SARASWATIMATA VIDYA PRASARAK
|
December 14, 2005 |
|
SHRIRAM MAHADEORAO TANDALE Vs. SARASWATI MATA VIDYA PRASARAK
|
November 14, 2005 |
|
SHRIRAM RAMPHAL PATEL Vs. MUNICIPAL CORPORATION FOR GREATER BOMBAY
|
August 16, 2005 |
|
SHRIRAM S YADAV Vs. CHIEF ENGINEER
|
February 28, 2005 |
|
SHRIRANG ATMARAM NIKAM Vs. DISTRICT AND SESSIONS JUDGE THANE
|
March 18, 2005 |
|
SHYAM SWAROOP MUNDRA Vs. UNION OF INDIA (UOI)
|
March 15, 2005 |
|
SHYAMRAO BHAGWAN THAKRE Vs. STATE OF MAHARASHTRA
|
October 26, 2005 |
|
SHYAMSUNDER MADANLAL KHANDELWAL Vs. DASHRATH KISAN BONDADE
|
October 3, 2005 |
|
SICOM LIMITED Vs. BALKRISHNA HIMMATRAMKA
|
March 14, 2005 |
|
SICOM LIMITED Vs. CO NICK ALLOYS INDIA LTD
|
April 13, 2005 |
|
SICOM LIMITED Vs. PADMASHRI MAHIPATRAI J SHAH
|
April 13, 2005 |
|
SICOM LIMITED Vs. ANANDPRASAD G SHRIVASTAVA
|
June 7, 2005 |
|
SICOM LIMITED Vs. PARMOD LATH
|
June 8, 2005 |
|
SICOM LTD Vs. PRABHUDAYAL B CHAMARIA
|
April 25, 2005 |
|
SICOM LTD. Vs. ZENITH STEEL TUBES AND INDUSTRIES LTD. AND ANR.
|
April 25, 2005 |
|
SIDHAPPA GURUPASAPPA BIJARGI Vs. SPECIAL LAND ACQUSITION OFFICER NO V SANGLI
|
August 17, 2005 |
|
SIEMENS LTD Vs. BABULAL RAMLAL WALMIKI
|
August 24, 2005 |
|
SIMSHAH ESTATES AND TRADG CO PRIVATE LTD Vs. NAVIN RAMJI SHAH
|
July 15, 2005 |
|
SINDHU CO OPERATIVE HOUSING SOCIETY Vs. STATE OF MAHARASHTRA
|
March 31, 2005 |
|
SINDHU EDUCATION SOCIETY Vs. STATE OF MAHARASHTRA
|
June 27, 2005 |
|
SINE FINE ADVERTISING PVT LTD Vs. SALETTE MIRANDAE SHETTY
|
June 10, 2005 |
|
SINERO HOTELS PVT LTD Vs. REGIONAL PROVIDENT FUND COMMISIONER
|
May 4, 2005 |
|
SINGHAL Vs. MAHANAGAR TELEPHONE NIGAM LTD
|
April 27, 2005 |
|
SIRAJ SHAIKH Vs. VERONICA GONSCDVES MENEZES
|
January 20, 2005 |
|
SIRIDAO ESTATE PVT LTD Vs. SITA RAMA KANKONKAR
|
September 2, 2005 |
|
SITABAI KERBA DEOTARSE Vs. ANIL SAHEBRAO DEOTARSE
|
December 9, 2005 |
|
SITARAM DEORAO PAWAR Vs. RUPABAI
|
December 19, 2005 |
|
SMITA AMBALAL PATEL Vs. ILA VIPIN PANDYA
|
March 31, 2005 |
|
SMITA ARVINDA APTE Vs. AJAY PANDURANG POTDAR
|
December 12, 2005 |
|
SNEHLATA KESHORAO PACHKHEDE Vs. PRESIDING OFFICER SCHOOL TRIBUNAL AMRAVATI
|
October 19, 2005 |
|
SOHANSINGH ASSASINGH Vs. S JASVANTSINGH BISANSINGH SOHAL
|
November 21, 2005 |
|
SOLAPUR PROMOTERS AND BUILDERS ASSOCIATION SOCIETY Vs. STATE OF MAHARASHTRA
|
June 13, 2005 |
|
SOMA DATTARAM RAUT Vs. DHAKTU BABU RAUT
|
April 27, 2005 |
|
SOMSINGH CHANDRASINGH THAKUR Vs. HEAD MASTER CAPTAIN R M OAK SCHOOL KALYAN
|
August 26, 2005 |
|
SONABAI DEORAO TAKALE Vs. BABAN NALIAS PUNJAJI
|
January 25, 2005 |
|
SONDUR RAJINI Vs. SONDUR GOPAL
|
April 11, 2005 |
|
SONIBAI NATHU KUWAR Vs. STATE OF MAHARASHTRA
|
June 9, 2005 |
|
SONY KABUSHIKI KAISHAALSO TRADING AS SONY CORPORATION Vs. AASHISH ELECTRONIC
|
September 16, 2005 |
|
SOU RAJASHREE VIJAY SALUNKE Vs. VIJAY DASHRATH SALUNKE
|
October 24, 2005 |
|
SOUD AHMAD JUBER AHMAD KHAN Vs. COMMISSIONER OF POLICE THANE
|
March 1, 2005 |
|
SPACO CARBURETTORS INDIA LTD Vs. RAJ KUMAR
|
September 26, 2005 |
|
SPECIAL LAND ACQUISITION Vs. SUNIL DATTA BHAGAT
|
April 1, 2005 |
|
SPECIAL LAND ACQUISITION OFFICER Vs. BABU DATTA NAIK DESSAI
|
April 7, 2005 |
|
SPECIAL LAND ACQUISITION OFFICER Vs. PRATAPSINGH SHOORJI VALLABHDAS
|
May 3, 2005 |
|
SPECIAL LAND ACQUISITION OFFICER Vs. KARO KUMARI MAKER
|
June 28, 2005 |
|
SPECIAL LAND ACQUISITION OFFICER Vs. RAMESH MAHADEV SINAI MUJGAONKAR
|
February 28, 2005 |
|
SPECIAL LAND ACQUISITION OFFICER Vs. FILIPE NERI PIEDADE CORREIA
|
February 24, 2005 |
|
SPECIAL LAND ACQUISITION OFFICER Vs. RUI FERNANDES
|
February 11, 2005 |
|
SPECIAL LAND ACQUISITION OFFICER Vs. STATE
|
October 20, 2005 |
|
SPECIAL LAND ACQUISITION OFFICER Vs. SANDHYA PURUSHOTTAM KANKONKAR
|
March 30, 2005 |
|
SPECIAL LAND ACQUISITION OFFICER Vs. FRANCISCO JOSE DE PIEDADE MENEZES
|
March 11, 2005 |
|
SPECIAL LAND ACQUISITION OFFICER Vs. CELIA PEREIRA
|
March 22, 2005 |
|
SPECIAL LAND ACQUISITION OFFICER Vs. PURSHOTTAM BHICU MULGAONKAR
|
February 8, 2005 |
|
SPECIAL LAND ACQUISITION OFFICER Vs. BALKUST YESSU SAWANT
|
April 20, 2005 |
|
SPECIAL LAND ACQUISITION OFFICER Vs. UMESH D NAGARSENKAR
|
April 8, 2005 |
|
SPECIAL LAND ACQUISITION OFFICER Vs. UMESH D NAGARSEKAR
|
April 15, 2005 |
|
SPECIAL LAND ACQUISITION OFFICER Vs. EDGAR SILVEIRA
|
March 11, 2005 |
|
SPECIAL LAND ACQUISITION OFFICER (SOUTH GOA) AND ANOTHER Vs. PANDURANG YESSO DESSAI
|
April 1, 2005 |
|
SPECIAL LAND ACQUISITION OFFICER (SOUTH GOA) AND OTHERS Vs. SUDESH ANANT RAICAR
|
April 15, 2005 |
|
SPECIAL LAND ACQUISITION OFFICER (SOUTH GOA) AND OTHERS Vs. BABU DATTA NAIK DESSAI AND ANOTHER
|
May 4, 2005 |
|
SPECIAL LAND ACQUISITION OFFICER (SOUTH GOA) AND OTHERS Vs. YESHODABAI YESHWANT DESSAI AND ANOTHER
|
May 4, 2005 |
|
SPECIAL LAND ACQUISITION OFFICER (SOUTH GOA), KONKAN RAILWAY CORPORATION LTD. GOA AND ANOTHER Vs. UTTAM RAMA NAIK DESSAI (D). REP. BY HIS L. HEIRS.
|
April 21, 2005 |
|
SPECIAL LAND ACQUISITION OFFICER (SOUTH GOA), KONKAN RAILWAY CORPORATION LTD., GOA AND ANOTHER Vs. SHANTA PURSHOTTAM NAIK GAOCAR
|
April 27, 2005 |
|
SPECIAL LAND ACQUISITION OFFICER (SOUTH GOA, KONKAN RAILWAY CORPORATION LIMITED, GOA AND ANOTHER Vs. SADASHIV SHANKAR GAONKAR @ SADASHIV DESSAI (D) REPRESENTED BY AKALPITA RAUT DESSAI.
|
April 20, 2005 |
|
SPECIAL LAND ACQUISITION OFFICER SOUTH GOA Vs. PURSHOTTAM BHICU MULGAONKAR
|
February 23, 2005 |
|
SPECIAL LAND ACQUISITION OFFICER SOUTH GOA Vs. SUDHA SHRIPAD NAIK DESSAI
|
April 1, 2005 |
|
SPECIAL LAND ACQUISITION OFFICER SOUTH GOA Vs. MANGALA G NAIK
|
April 1, 2005 |
|
SPECIAL LAND ACQUISITION OFFICER SOUTH GOA Vs. AMARAL PEREIRA
|
March 31, 2005 |
|
SPECIAL LAND ACQUISITION OFFICER SOUTH GOA KONKAN RAILWAY CORPORATION LIMITED Vs. FRANCISCO LEANDRO FERNANDES
|
April 20, 2005 |
|
SPECIAL LAND ACQUISITION OFFICER SOUTH GOA KONKAN RAILWAY CORPORATION LIMITED Vs. HARI SHIVA NAIK GAONKAR
|
April 15, 2005 |
|
SPECIAL LAND ACQUISITION OFFICER(SOUTH GOA) KONKAN RAILWAY CORPORATION LIMITED Vs. ELESBAO PEREIRA AND OTHERS
|
March 3, 2005 |
|
SPECIAL LAND ACQUISITION OFFICER, SALCETE, GOA AND ANOTHER Vs. PREMABAI VISHWANATH NAIK DESSAI
|
May 4, 2005 |
|
SPECIAL LAND ACQUISITION OFFICERS Vs. ANILBAI JANARDAN PATIL JAGANATH ANANDRAO PATIL and HIRABAI V RAUT
|
February 7, 2005 |
|
SREE RAM MILLS LIMITED Vs. KALPATARU CONSTRUCTION OVERSEAS PVT LTD
|
October 27, 2005 |
|
STATE Vs. VINOD GARADE
|
June 29, 2005 |
|
State Bank Nagar Bibwewadi Vs. Capt Atul Wasudeo Divekar
|
October 26, 2005 |
|
STATE BANK OF INDIA Vs. MANGALABAI WD O GOPALRAO DESHMUKH
|
February 1, 2005 |
|
State Bank of Patiala Vs. Federal Bank Ltd
|
October 28, 2005 |
|
STATE GOVT OF INDIA Vs. G N AGRAWAL
|
June 23, 2005 |
|
STATE OF GOA Vs. AGNELO JOSE AUGUSTO PINTO
|
July 18, 2005 |
|
STATE OF GOA Vs. MURLIDHAR NADKARNI
|
August 31, 2005 |
|
STATE OF GOA Vs. THEREZA D SILVA
|
October 7, 2005 |
|
STATE OF GOA Vs. JOAQUIM B CRASTO
|
October 6, 2005 |
|
STATE OF GOA Vs. VERONICA FERNANDES DIAS
|
October 7, 2005 |
|
STATE OF GOA Vs. ROQUE FRANCISCO RODRIGUES
|
October 21, 2005 |
|
STATE OF GOA Vs. JULIETA LACERDA
|
October 13, 2005 |
|
STATE OF GOA Vs. FILOMENA PINTO
|
October 19, 2005 |
|
STATE OF GOA Vs. ROSA FLORINA BERNEE COUTINHO
|
October 13, 2005 |
|
STATE OF GOA THROUGH THE DY COLLECTOR AND S D O Vs. ADALZIZA COSTA PINTO
|
September 22, 2005 |
|
STATE OF MAHARASHTRA Vs. DILIP BABURAO PARKHE
|
July 6, 2005 |
|
STATE OF MAHARASHTRA Vs. BALASAHIB BABURAO SHINDE
|
July 7, 2005 |
|
STATE OF MAHARASHTRA Vs. DATTU ALIAS DATTATRAYA KANA VASKAR
|
May 4, 2005 |
|
STATE OF MAHARASHTRA Vs. GOPAL ANANDA NAGARGOJE
|
April 29, 2005 |
|
STATE OF MAHARASHTRA Vs. DHARMA BALU GHAG
|
January 14, 2005 |
|
STATE OF MAHARASHTRA Vs. NAMDEV NANA YAMGAR
|
June 30, 2005 |
|
STATE OF MAHARASHTRA Vs. KASHINATH PANDURANG JADHAV
|
March 15, 2005 |
|
STATE OF MAHARASHTRA Vs. KALAPPA DAMANNA KAMBLE
|
August 12, 2005 |
|
STATE OF MAHARASHTRA Vs. PRAKASH VASUDEO DEODHAR
|
September 15, 2005 |
|
STATE OF MAHARASHTRA Vs. BHAIRAOPRASAD SHIONARAYAN SARAF
|
September 1, 2005 |
|
STATE OF MAHARASHTRA Vs. AJIT PANNALAL SANGHAVI
|
September 2, 2005 |
|
STATE OF MAHARASHTRA Vs. BALCHAND S O TUKARAM YELNE
|
August 31, 2005 |
|
STATE OF MAHARASHTRA Vs. AVINASH NAIK
|
August 26, 2005 |
|
STATE OF MAHARASHTRA Vs. RAMU MOTIRAM MOTWANI
|
August 26, 2005 |
|
STATE OF MAHARASHTRA Vs. PANDURANG HIRAMAN TOBRE
|
August 25, 2005 |
|
STATE OF MAHARASHTRA Vs. TANAJI S O SAKHARAM GAWAI
|
August 24, 2005 |
|
STATE OF MAHARASHTRA Vs. SUHASNI PALYEKAR
|
August 25, 2005 |
|
STATE OF MAHARASHTRA Vs. VITTHAL ASHURJI GAWALI
|
August 18, 2005 |
|
STATE OF MAHARASHTRA Vs. RAMDAS AIRAM DONGARDIWE
|
August 22, 2005 |
|
STATE OF MAHARASHTRA Vs. SHANKAR TULSHIRAM MATRE
|
August 23, 2005 |
|
STATE OF MAHARASHTRA Vs. MAHENDRA PUNDLIK RAMTEKE
|
August 19, 2005 |
|
STATE OF MAHARASHTRA Vs. VINAYAK S O HARIDAS THAWARE
|
August 19, 2005 |
|
STATE OF MAHARASHTRA Vs. DADARAO BAPURAO JIVTODE
|
August 17, 2005 |
|
STATE OF MAHARASHTRA Vs. SALIM SHARIFF QUERESHI
|
August 10, 2005 |
|
STATE OF MAHARASHTRA Vs. PYARELAL SHRIDHAR KEER
|
August 9, 2005 |
|
STATE OF MAHARASHTRA Vs. BITTU ALIAS GURUMITSINGH SARDAR SINGH MAKAN
|
August 5, 2005 |
|
STATE OF MAHARASHTRA Vs. JAGANNATH KIHAN MANE
|
August 5, 2005 |
|
STATE OF MAHARASHTRA Vs. BITTU ALIAS GURUMITSINGH SARDAR SINGH MAKAN
|
August 8, 2005 |
|
STATE OF MAHARASHTRA Vs. PRAKASH PANDHARINATH PATH
|
July 29, 2005 |
|
STATE OF MAHARASHTRA Vs. MANISHA MAHESH SOHONI
|
August 2, 2005 |
|
STATE OF MAHARASHTRA Vs. JERONIO FERNANDES
|
August 4, 2005 |
|
STATE OF MAHARASHTRA Vs. SHOBHA VITTHAL KOLTE
|
August 4, 2005 |
|
STATE OF MAHARASHTRA Vs. PANDURANG MAHADEO PATIL
|
August 3, 2005 |
|
STATE OF MAHARASHTRA Vs. ASHOKSINGH BALARAMSINGH CHAVAN
|
July 20, 2005 |
|
STATE OF MAHARASHTRA Vs. MARUTI GOROBA JADHAV
|
July 22, 2005 |
|
STATE OF MAHARASHTRA Vs. KISAN TUKARAM DUDHE
|
September 27, 2005 |
|
STATE OF MAHARASHTRA Vs. VASANT BHAGWANJI AMBETKAR
|
September 26, 2005 |
|
STATE OF MAHARASHTRA Vs. ASHOK HANMANT ATKAR
|
September 26, 2005 |
|
STATE OF MAHARASHTRA Vs. GOVIND GOMA GOVARI
|
September 22, 2005 |
|
STATE OF MAHARASHTRA Vs. YUORAJ JAGANNATH CHOUDHARI
|
September 22, 2005 |
|
STATE OF MAHARASHTRA Vs. STATE ELECTION COMMISSION
|
September 28, 2005 |
|
STATE OF MAHARASHTRA Vs. DEOMAN NAMDEO KHANDARE
|
September 28, 2005 |
|
STATE OF MAHARASHTRA Vs. RAMESH DHOKATE
|
September 27, 2005 |
|
STATE OF MAHARASHTRA Vs. ISMILE ABDUL GAFUR PATEL
|
September 29, 2005 |
|
STATE OF MAHARASHTRA Vs. VINOD LAXMAN NANDURKAR
|
September 29, 2005 |
|
STATE OF MAHARASHTRA Vs. GORAKSHA AMBAJI ADSUL
|
September 30, 2005 |
|
STATE OF MAHARASHTRA Vs. DINESH RAIBHAN JANJAL
|
September 19, 2005 |
|
STATE OF MAHARASHTRA Vs. VISHNU CHAMPATRAO NAKSHINE
|
September 21, 2005 |
|
STATE OF MAHARASHTRA Vs. SURESH RAMDAS BAXI
|
September 15, 2005 |
|
STATE OF MAHARASHTRA Vs. DIGAMBER RAMRAO SHINGANE
|
September 14, 2005 |
|
STATE OF MAHARASHTRA Vs. HANSRAJ ANANDRAO MOHOD
|
September 13, 2005 |
|
STATE OF MAHARASHTRA Vs. RAJKUMAR S O BHAGATRAM BAJAI
|
September 13, 2005 |
|
STATE OF MAHARASHTRA Vs. JAYANT NAMDEORAO TARHALE
|
September 14, 2005 |
|
STATE OF MAHARASHTRA Vs. BHARAT SAMPAT DAVHALE
|
October 19, 2005 |
|
STATE OF MAHARASHTRA Vs. PANDURANG ANANDRAO MAHURE
|
October 18, 2005 |
|
STATE OF MAHARASHTRA Vs. KISHOR BHALCHANDRA KUKARNI
|
October 17, 2005 |
|
STATE OF MAHARASHTRA Vs. MAHESHSINGH HARISHSINGH THAKUR
|
October 17, 2005 |
|
STATE OF MAHARASHTRA Vs. SHANKAR BHIMRAO BINJADE
|
October 21, 2005 |
|
STATE OF MAHARASHTRA Vs. BISANJI KUWARJI SHAH
|
October 21, 2005 |
|
STATE OF MAHARASHTRA Vs. SUDHAKAR MAHADEO GAWALI
|
October 21, 2005 |
|
State of Maharashtra Vs. Sadashiv Ganpat Avhad
|
October 20, 2005 |
|
STATE OF MAHARASHTRA Vs. BHARAT RAMBHAU SIRSAT
|
October 3, 2005 |
|
STATE OF MAHARASHTRA Vs. POSHA RANGU MHATRE
|
October 5, 2005 |
|
STATE OF MAHARASHTRA Vs. DNYANESHWAR S O PANDURANG BHOKARE
|
October 6, 2005 |
|
STATE OF MAHARASHTRA Vs. PUNDLIK MAROTRAO SABALE
|
October 6, 2005 |
|
STATE OF MAHARASHTRA Vs. BASHARAT ALI SAYED AFSAR ALI
|
October 10, 2005 |
|
STATE OF MAHARASHTRA Vs. NITIN MAHADEO KAVADKAR
|
July 19, 2005 |
|
STATE OF MAHARASHTRA Vs. VIVEK GANGADHAR THAKARE
|
July 15, 2005 |
|
STATE OF MAHARASHTRA Vs. RAJENDRA S O GANJI MOON
|
July 14, 2005 |
|
STATE OF MAHARASHTRA Vs. CHANDRAKANT DAGDU SHERKHANE
|
July 8, 2005 |
|
STATE OF MAHARASHTRA Vs. SHAIKH ALI SHAIKH
|
July 11, 2005 |
|
STATE OF MAHARASHTRA Vs. SHRIPATI GOVINDA VARAPE
|
June 28, 2005 |
|
STATE OF MAHARASHTRA Vs. DILIP ANKUSH NARVEKAR
|
June 27, 2005 |
|
STATE OF MAHARASHTRA Vs. PRADIP RATNAKAR THAKUR
|
June 27, 2005 |
|
STATE OF MAHARASHTRA Vs. SHANKAR SHIVAJI PHALAKE
|
May 6, 2005 |
|
STATE OF MAHARASHTRA Vs. VISHWANATH NAIK
|
June 9, 2005 |
|
STATE OF MAHARASHTRA Vs. SHRI NARSINGH AGRICULTURAL CORPORATION LTD
|
June 13, 2005 |
|
STATE OF MAHARASHTRA Vs. BHAGATSING ISHWARA NANGARE
|
June 10, 2005 |
|
STATE OF MAHARASHTRA Vs. MARUTI BUDHAJI BHOPI
|
June 23, 2005 |
|
STATE OF MAHARASHTRA Vs. RAJESH S O OMPRAKASH AGRAWAL
|
March 30, 2005 |
|
STATE OF MAHARASHTRA Vs. DILIP ANANT SURVE
|
March 9, 2005 |
|
STATE OF MAHARASHTRA Vs. BALU KONDIBA BHISE
|
April 7, 2005 |
|
STATE OF MAHARASHTRA Vs. ASHOK SUKHDEO RAUT
|
October 26, 2005 |
|
STATE OF MAHARASHTRA Vs. MAROTI SHIVAJI SAKARAGE
|
October 25, 2005 |
|
STATE OF MAHARASHTRA Vs. PATRU SURYABHAN PASARE
|
October 27, 2005 |
|
STATE OF MAHARASHTRA Vs. SALIM IBRAHIM KASKAR
|
November 29, 2005 |
|
State of Maharashtra Vs. Anil alias Raju Namdeo Patil
|
November 29, 2005 |
|
STATE OF MAHARASHTRA Vs. RANGNATH CHILAJI BARDE
|
November 29, 2005 |
|
STATE OF MAHARASHTRA Vs. ABU SALEM ABDUL KAYYAM ANSARI
|
December 2, 2005 |
|
State of Maharashtra Vs. Rajan Tulsidas Shah
|
December 7, 2005 |
|
STATE OF MAHARASHTRA Vs. VAZIR HAKKI
|
February 1, 2005 |
|
STATE OF MAHARASHTRA Vs. SURESH VITHOBA PATIL
|
February 3, 2005 |
|
STATE OF MAHARASHTRA Vs. S S PAKHARE
|
January 27, 2005 |
|
STATE OF MAHARASHTRA Vs. VIJAY PANDURANG PAWAR
|
January 20, 2005 |
|
STATE OF MAHARASHTRA Vs. ANANT GURUNATH JOTRAO
|
January 24, 2005 |
|
STATE OF MAHARASHTRA Vs. PARVEZ FRAMROZE FARMARJI
|
January 13, 2005 |
|
STATE OF MAHARASHTRA Vs. DINANATH RAMBHAU HANDE
|
January 14, 2005 |
|
STATE OF MAHARASHTRA Vs. DILIP APPASAHEB KOLI
|
January 11, 2005 |
|
STATE OF MAHARASHTRA Vs. SHRINIVAS KESHAV BHOSALE
|
January 10, 2005 |
|
STATE OF MAHARASHTRA Vs. SHAM NAMDEV SONAWANE
|
January 10, 2005 |
|
STATE OF MAHARASHTRA Vs. SANTOSH HIRAMAN URANKAR
|
March 3, 2005 |
|
STATE OF MAHARASHTRA Vs. MUKUND NAMDEO HALUNDE
|
February 18, 2005 |
|
STATE OF MAHARASHTRA Vs. VINAYAK MAHADEORAO WAZE
|
February 14, 2005 |
|
STATE OF MAHARASHTRA Vs. SUNITA RAMESH KASABE
|
February 16, 2005 |
|
STATE OF MAHARASHTRA Vs. SHIVDAS NANA BHAGAT
|
March 4, 2005 |
|
STATE OF MAHARASHTRA AND ANOTHER Vs. HAMIDA ANWAR SHAIKH AND OTHERS
|
January 18, 2005 |
|
STATE THROUGH PUBLIC PROSECUTOR Vs. NIRMALA D MELLO
|
August 24, 2005 |
|
Stella A Machado Vs. A H Wadia Charity Trust
|
October 19, 2005 |
|
SUBHADRABAI SHANKAR RAUT Vs. MANOHAR BALIRAM BHAVSAR
|
July 22, 2005 |
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June 22, 2005 |
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October 10, 2005 |
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May 3, 2005 |
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May 2, 2005 |
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December 19, 2005 |
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August 11, 2005 |
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March 4, 2005 |
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January 31, 2005 |
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December 12, 2005 |
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October 3, 2005 |
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September 1, 2005 |
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September 15, 2005 |
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March 11, 2005 |
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December 12, 2005 |
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August 18, 2005 |
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October 5, 2005 |
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February 28, 2005 |
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July 26, 2005 |
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September 6, 2005 |
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December 8, 2005 |
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August 3, 2005 |
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October 19, 2005 |
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April 21, 2005 |
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June 27, 2005 |
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August 10, 2005 |
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June 30, 2005 |
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December 12, 2005 |
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March 29, 2005 |
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June 27, 2005 |
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July 6, 2005 |
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April 12, 2005 |
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December 1, 2005 |
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December 2, 2005 |
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October 18, 2005 |
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November 17, 2005 |
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August 17, 2005 |
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September 27, 2005 |
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March 23, 2005 |
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SUNIL S O SHRIRAM SURATKAR Vs. N B PASALKAR
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March 9, 2005 |
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November 17, 2005 |
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October 21, 2005 |
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October 13, 2005 |
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July 11, 2005 |
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May 6, 2005 |
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July 26, 2005 |
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December 14, 2005 |
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February 15, 2005 |
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September 1, 2005 |
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March 14, 2005 |
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February 22, 2005 |
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August 11, 2005 |
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May 3, 2005 |
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February 9, 2005 |
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March 11, 2005 |
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March 22, 2005 |
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March 2, 2005 |
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October 14, 2005 |
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May 6, 2005 |
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September 15, 2005 |
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May 4, 2005 |
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March 22, 2005 |
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February 15, 2005 |
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February 14, 2005 |
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February 11, 2005 |
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April 26, 2005 |
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December 14, 2005 |
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August 9, 2005 |
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September 6, 2005 |
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December 5, 2005 |
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October 18, 2005 |
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December 13, 2005 |
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March 3, 2005 |
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July 22, 2005 |
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September 2, 2005 |
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December 14, 2005 |
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January 14, 2005 |
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August 24, 2005 |
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December 19, 2005 |
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October 14, 2005 |
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August 16, 2005 |
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August 11, 2005 |
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September 23, 2005 |
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December 22, 2005 |
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July 6, 2005 |
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September 13, 2005 |
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September 19, 2005 |
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March 23, 2005 |
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October 11, 2005 |
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February 25, 2005 |
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February 17, 2005 |
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April 11, 2005 |
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June 6, 2005 |
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April 7, 2005 |
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December 14, 2005 |
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December 5, 2005 |
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October 10, 2005 |
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March 10, 2005 |
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September 9, 2005 |
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August 10, 2005 |
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February 24, 2005 |
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September 28, 2005 |
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January 28, 2005 |
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June 20, 2005 |
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February 8, 2005 |
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November 18, 2005 |
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October 4, 2005 |
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October 27, 2005 |
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November 18, 2005 |
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July 7, 2005 |
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November 14, 2005 |
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July 4, 2005 |
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December 23, 2005 |
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VINIYOG PARIVAR TRUST Vs. MUNICIPAL CORPORATION OF BRIHAN MUMBAI
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April 15, 2005 |
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VINOD ALIAS VINYA ALIAS BHOKNYA PATIRAM GAIDHANE Vs. STATE OF MAHARASHTRA
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September 14, 2005 |
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VINOD KUMAR Vs. SIGMALON EQUIPMENT P LTD
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June 16, 2005 |
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VINOD NATHA BHAGAT Vs. RETURNING OFFICER NIMDARI
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June 10, 2005 |
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VINOD SONI Vs. UNION OF INDIA
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June 13, 2005 |
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VIRENDRANATH BHAGWAT PRASAD TIWARI Vs. STATE OF MAHARASHTRA
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October 14, 2005 |
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VIRUMAL LADHARAM RAJANI Vs. SHATAAYU HOSPITAL AND RESEARCH CENTRE
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February 1, 2005 |
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VISHAL CAPOOR CAPT Vs. AIR INDIA LIMITED
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March 10, 2005 |
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VISHAL JIVAN JOGURE Vs. MEGHA VISHAL JOGURE
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April 29, 2005 |
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VISHNU MARUTI GHOSALE Vs. APPROPARIATE AUTHORITY
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November 25, 2005 |
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VISHNU MAYA BHOIR Vs. SUPERINTENDENT, NASIK
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December 5, 2005 |
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VISHNU RAMCHANDRA JOSHI Vs. MAHARASTRA STATE TEXTILE COR LTD
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August 23, 2005 |
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VISHNU RAMCHANDRA UNDAGE Vs. GANPATI RAMCHANDRA UNDAGE
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September 30, 2005 |
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VISHNU TAYAPPA KAMBLE Vs. ABDUL RASHID ABDUL HAKIM ANSARI
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August 9, 2005 |
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VISHNUM SANKAR NAIK Vs. ANANTA AYU NAIK
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September 23, 2005 |
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VISHNUPANT ALIAS DHONDOPANT WAMANRAO JAMKAR Vs. MAHADEV SANTUKA
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June 8, 2005 |
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VISHRAM S/O SHRIPAT WANKHEDE Vs. STATE OF MAHARASHTRA THROUGH THE SECRETARY
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February 2, 2005 |
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VISHWANATH GOVIND LAGU Vs. USHA LAXMAN BARVE
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August 11, 2005 |
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VISHWAS SHANKARRAO JOSHI Vs. BANK OF MAHARASHTRA
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March 23, 2005 |
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VISSANJI SONS AND CO. LTD Vs. COMMISSIONER OF INCOME TAX
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September 30, 2005 |
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VITHAL BAKULA KOKATE Vs. PODAR MILLS UNIT OF NATIONAL TEXTILE CORPORATION LTD
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February 9, 2005 |
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VITHAL S O FAKRUJI MADAVI Vs. ZILLA PARISHAD CHANDRAPUR
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October 21, 2005 |
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VITHOBA N ADEL Vs. CENTRAL BANK OF INDIA A BODY CORPORATE
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December 12, 2005 |
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VITTHAL S/O GYANBA GAIKWAD Vs. STATE OF MAHARASHTRA
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February 22, 2005 |
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VRAJESH NAVNITAL DESHAI Vs. K BAGYAM
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February 10, 2005 |
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WALCHANDNAGAR INDUSTRIES LIMITED Vs. DATTUSINGH LALSING PARDESHI
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October 20, 2005 |
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WAMAN S O GULABRAO NAIK Vs. STATE OF MAHARASHTRA
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February 24, 2005 |
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WAMAN S O MAHADEO WAGHMARE Vs. PUNJABRAO KRISHI VIDYAPITH AKOLA
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June 9, 2005 |
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WARANA SAHAKARI DUDH UTPADAK PRAKRIYA SANG Vs. ASSISTANT COMMISSIONER OF INCOME TAX
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September 12, 2005 |
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WARDHMAN S O SAMJIBHAI DHARAMSI Vs. BANK OF MAHARASHTRA
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August 11, 2005 |
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WASANTI AMOL ALIAS AVIKUMAR DHULE Vs. JANAKALYAN CO OP PATH SANSTHA LTD
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April 24, 2005 |
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WASANTI AMOL ALIAS AVIKUMAR DHULE Vs. JANAKALYAN CO OP PAT SANSTHA LTD
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April 25, 2005 |
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WASUDEO S O JAGOBA WABHITKAR Vs. VILAS TUKARAM TONGE
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December 19, 2005 |
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WELCOMGROUP SEAROCK Vs. SEAROCK HOTEL EMPLOYEES UNION
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March 24, 2005 |
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WESTERN COALFIELDS LTD Vs. NEW INDIA ASSURANCE LTD
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September 2, 2005 |
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WOLSTENHOLME INTERNATIONAL LTD Vs. TWIN STARS INDUSTRIAL CORPORATION
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September 6, 2005 |
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YADU DAGADU AMRALE Vs. SHRIRAM SAMARTH WASUDEV SWAMI MATH KANHERI
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April 25, 2005 |
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YADU SAMBHAJI MORE Vs. SHIVAJI DAYANU PATIL
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March 24, 2005 |
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YASHAWANTRAO CHAVAN SHETKARI SAHAKARI SOOT GIRNI MARYADIT TUNG Vs. STATE OF MAHARASHTRA
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January 11, 2005 |
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YASHODABAI GANPATRAO DHAMALE Vs. SANTOSH LALCHAND KACHHAVE
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June 30, 2005 |
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YASHWANT ALIAS SAMIR BHAGAT Vs. STATE
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February 16, 2005 |
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YASHWANT BACKWARD CLASS HOUSING SOCIETY Vs. DEVIDAS ONKAR BAVISKAR
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March 15, 2005 |
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YASHWANT MOTIRAM SURYAWANSHI Vs. STATE OF MAHARASHTRA
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June 10, 2005 |
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YASHWANT YADAV MHASE Vs. G M SHAHA
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February 24, 2005 |
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YASHWANTRAO CHAVAN SHETKARI SAHAKARI SOOT GIRNI MARYADIT TUNG Vs. STATE OF MAHARASHTRA
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January 12, 2005 |
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YERALA MEDICAL TRUST and RESEARCH CENTRE Vs. STATE OF MAHARASHTRA
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September 15, 2005 |
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YESHWANT G BODHE Vs. D S RAJAPURKAR
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July 13, 2005 |
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YOGESH DAMODHAR SONABAWANE Vs. STATE OF MAHARASHTRA
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November 16, 2005 |
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YUNUS AHMEDBHAI HAKIMUDDIN Vs. A K BAIG, ASSTT COLLECTOR OF CENTRAL EXCISE
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December 14, 2005 |
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YUSUF ALAMASH DARYAVARDI Vs. STATE OF MAHARASHTRA
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February 3, 2005 |
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ZAHEDA ABDUL AHAD Vs. DIRECTOR OF TOWN PLANNING MAHARASHTRA STATE
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September 21, 2005 |
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ZAVEED PHARUKHI Vs. STATE OF MAHARASHTRA
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February 24, 2005 |
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ZENITH LTD Vs. M V PONTOPOROS
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July 6, 2005 |
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ZILLA PARISHAD SOLAPUR Vs. ANANADRAO CHANDRAM HEGDE
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November 17, 2005 |
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ZUARI CEMENT LTD Vs. PRABHAT AGENCIES
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February 11, 2005 |
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