A 1 CO OPERATIVE HOUSING SOC LTD Vs. R JAIKISHAN
|
September 8, 2004 |
A M KAPUR Vs. DEPUTY REGISTRAR CO OP SOC
|
October 5, 2004 |
A R KHAN CONSTRUWELL COMPANY Vs. YOUTH EDUCATION and WELFARE SOCIETY
|
October 1, 2004 |
A R KHAN CONSTRUWELL COMPANY, AHMED DAGUMIYA SHAIKH, MURTAZ ABDUL RASAK CHANEGAV, ABDUL RAZAK N CHANEGAON, RAFIQUE N CHANEGAV, IQBAL GAFOOR SHAIKH, AL-HAJ AJMAL SARFARAJ KHAN, WASIM SUJAUDDIN PIRJADA Vs. YOUTH EDUCATION & WELFARE SOCIETY, NASHIK, NATIONAL (INDIA) CONTRACTORS & ENGINEERS, JOINT CHARITY COMMISSIONER, NASHIK REGION, NASHIK, STATE OF MAHARASHTRA, STATE OF MAHARASHTRA, STATE OF MAHARASHTRA
|
August 18, 2004 |
A R SUBARAO Vs. SHALINI HANUMANT SINKAR
|
December 17, 2004 |
A SAMBHAJI MUKUND SURYAWANSHI Vs. STATE OF MAHARASHTRA
|
March 1, 2004 |
ABA KRISHNA LOKARE Vs. GOPAL KASHINATH VATEGAONKAR
|
September 1, 2004 |
ABA NARAYAN KALE Vs. STATE OF MAHARASHTRA
|
January 23, 2004 |
ABDUL GAFFAR ABDUL KARIM RARANI Vs. ABDUL RUHIM PAPPU
|
July 16, 2004 |
ABDUL GAFFAR S/O ABDUL SAMAD Vs. RAMRATAN KHANDELWAL S/O RAMKISHORE KHANDELWAL
|
February 16, 2004 |
ABDUL GAFFOR ABDUL SAMAD Vs. NIRANJAN KUMAR RAMNATH PRASAD DWIVEDI
|
December 14, 2004 |
ABDUL GAFOOR USMAN GANI Vs. STATE OF MAHARASHTRA
|
June 21, 2004 |
ABDUL GHAFFAR SHAIKH JAFAR Vs. STATE OF MAHARASHTRA
|
June 17, 2004 |
ABDUL HAKIM NOORMOHAMMED BHATI Vs. STATE OF MAHARASHTRA
|
August 20, 2004 |
ABDUL HAMID ABDUL AZIZ HODEKAR Vs. STATE OF MAHARASHTRA
|
March 9, 2004 |
ABDUL HAMID ABDUL KADAR Vs. MOHAMED HASANKHAN AMIRKHAN
|
April 20, 2004 |
ABDUL KADIR KARIM SHAIKH, ZAKIYAB ABDUL KADIR SHAIKH Vs. ZAVEED PHARUKH
|
September 30, 2004 |
ABDUL KARIM ABDULLA Vs. SMT. ASIYA KHATOON ABDUL AZIZ & ANR.
|
August 19, 2004 |
ABDUL MUTALIK RAJJAK MUSALMAN Vs. KHUBAI WIFE OF MAJIDKHA MUSALMAN
|
December 2, 2004 |
ABDUL RAHIM AFZALSHA KAZI Vs. ABBAS ALAMSHA KAZI
|
June 29, 2004 |
ABDUL RAHIM B ATTAR Vs. ATUL AMBALAL BAROT
|
October 18, 2004 |
ABDUL SALEEM SIDDIQUI Vs. STATE OF MAHARASHTRA
|
February 17, 2004 |
ABDUL UMRAO RAJE Vs. JIJABAI DASHRATH KHEDKAR
|
June 14, 2004 |
Abdulgafar A Nadiadwala Vs. Asst Commissioner of Income Tax
|
March 3, 2004 |
ABDULGAFAR A NADIADWALA Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
March 29, 2004 |
ABHIJIT S O MAHINDRA KARWA Vs. STATE OF MAHARASHTRA
|
September 21, 2004 |
ABIDA BI Vs. MADHAV NARAYAN NAIK KUNDAIKAR
|
December 22, 2004 |
ABIDA MOHAMMED DOSSA Vs. UNION OF INDIA
|
October 20, 2004 |
ABU MARBLE MINING P LTD Vs. REGIONAL DIRECTORS EMPLOYEES STATE INSURANCE CORPN
|
August 27, 2004 |
ADISHAKTI HINDI PRAETOR Vs. ZILLA PARISHAD
|
April 13, 2004 |
ADMINISTRATIVE OFFICER MUNICIPAL PRIMARY EDUCATION CIRCLE MIRAJ DIST Vs. RAJENDRA RAMCHANDRA TASGAVA
|
March 19, 2004 |
ADOR TECHNOPACK LTD Vs. ZAKIR HUSSEIN DEPUTY COMMISSIONER OF INCOME TAX
|
March 31, 2004 |
ADRSH VIDYA MANDIR TRUST Vs. AWADESH NAAYAN KOMAL SINGH
|
July 29, 2004 |
AFLOAT TEXTILES INDIA LTD Vs. UNION OF INDIA
|
February 24, 2004 |
AGRASEN BHAWAN TRUST Vs. SHASHIKANT PATWARI
|
October 20, 2004 |
AGRICULTURAL PRODUCE MARKET COMMITTEE Vs. STATE OF MAHARASHTRA
|
September 7, 2004 |
AHILYADEVI VYAYAM KRIDA VA SHIKSHAN PRASARAK MANDAL Vs. STATE OF MAHARASHTRA
|
February 5, 2004 |
AIR INDIA LTD Vs. D G PATIL
|
March 24, 2004 |
AIR INDIA LTD Vs. CARIBJET INC
|
March 5, 2004 |
AIR INDIA LTD Vs. SASHIKALA JARAV
|
June 25, 2004 |
AIR INDIA LTD Vs. INDIAN PILOTS GUILD
|
October 28, 2004 |
AIR INDIA LTD Vs. JAGDISH GURSAHANI
|
September 24, 2004 |
AIR INDIA LTD Vs. LIBIO FRANCISCO COLACO
|
July 9, 2004 |
AIR-INDIA CABIN CREW ASSOCIATION Vs. UNION OF INDIA
|
September 29, 2004 |
AIRPORT AUTHORITY OF INDIA Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI
|
May 6, 2004 |
AJAY GUPTA Vs. STATE OF MAHARASHTRA
|
June 10, 2004 |
AJAY MITTAL INDUSTRIAL PREMISES CO OP SOCIETY Vs. RAJ PUBLICITY
|
July 13, 2004 |
AJAY RAMESH BHOIR Vs. AVINASH SHANTARAM JADIAL SHIRAVANE
|
January 13, 2004 |
AJAY S O HARIBHAN JARULKAR Vs. HARISCHANDRA S O VISHNUPANT KALE
|
November 4, 2004 |
AJIT SHRIPATH OAK Vs. D D UDESHI
|
December 7, 2004 |
AJIVAL GRACIOUS Vs. DOMINICA CHARLES GRACIOUS
|
August 4, 2004 |
AKHIL BHARTIYA S K UNION Vs. BUIDTECH CONSTRUCTIONS
|
March 31, 2004 |
AKUBAI W/O DATTOBA JADHAV Vs. MAHARASHTRA REVENUE TRIBUNAL
|
June 28, 2004 |
ALARSIN and ALARSIN MARKETING EMPLOYEES UNION Vs. ALARSIN PHARMACEUTICALS
|
May 6, 2004 |
ALCANSO BARRETO Vs. CAMILO LOURENCO
|
August 19, 2004 |
Alex Venancio Almeida Vs. Central Bank of India
|
February 9, 2004 |
ALLAHABAD BANK EMPLOYEES UNION Vs. ALLAHABAD BANK
|
December 16, 2004 |
ALOK TRADERS Vs. CORPORATION FOR THE CITY OF NAGPUR
|
July 14, 2004 |
AMAKKA SHIVA NARANDEKAR Vs. DEDUBHAU NARANDEKAR
|
October 12, 2004 |
AMALNER MUNICIPAL COUNCIL Vs. WIPRO LTD
|
June 15, 2004 |
AMBADAS VIHWANATH DHADKE Vs. STATE OF MAHARASHTRA
|
April 23, 2004 |
AMERICAN PRESIDENT LINES LIMITED Vs. BOARD OF TRUSTEES OF THE PORT OF BOMBAY
|
January 30, 2004 |
AMIN MERCHANT Vs. BIPIN M GANDHI
|
November 30, 2004 |
AMOL NARAYAN WAKKAR Vs. STATE OF MAHARASHTRA
|
September 14, 2004 |
AMRAVATI DISTRICT CENTRAL CO OP BANK LTD Vs. UNITED INDIA INSURANCE CO LTD
|
July 21, 2004 |
ANAHITA PANDOLE Vs. STATE OPF MAHARASHTRA
|
May 5, 2004 |
ANAMIK CO OPERATIVE HOUSING SOC LTD Vs. NARAYAN JANARDHAN AMBEDKAR
|
August 17, 2004 |
ANAND B APTE Vs. COMMISSIONER OF INCOME TAX KOLHAPUR
|
February 25, 2004 |
ANAND PATVARDHAN Vs. DIRECTOR GENERAL DIRECTORATE GENERAL
|
March 3, 2004 |
ANANDILAL GANESH PODAR SOCIETY Vs. V CHAKRAVARTI
|
July 15, 2004 |
ANANDRAO BUDHA GAIDHANE Vs. MAHARASHTRA STATE ELECTRICITY BOARD
|
July 14, 2004 |
ANANDRAO S/O RAGHOBA BORGADE Vs. STATE OF MAHARASHTRA
|
January 9, 2004 |
ANANT MADHAV SHELAR Vs. CHARITY COMMISSIONER, MUMBAI
|
July 26, 2004 |
ANAT TUKARAM PATIL Vs. LATA EKNATH PATIL
|
April 27, 2004 |
ANEES KHALIL MOMIN Vs. COMMR MUNICIPAL CORPN FOR THE CITY
|
September 9, 2004 |
ANIL HARISH Vs. CHIEF SECRETARY GOVERMENT OF MAHARASHTRA
|
April 23, 2004 |
ANIL KUMAR CHOPRA Vs. ENGINEERS INDIA LTD
|
September 15, 2004 |
ANIL MAHADEO NAGDEVE Vs. STATE OF MAHARASHTRA
|
June 24, 2004 |
Anil N Bugde Vs. State of Maharashtra
|
March 10, 2004 |
ANIL UMRAO GOTE Vs. STATE OF MAHARASHTRA
|
September 29, 2004 |
ANILA REGE Vs. GURUPRASAD M RAGE
|
March 31, 2004 |
ANILKUMAR DINANATH PANDEY Vs. STATE
|
September 6, 2004 |
ANJALI JAYANT GANDHI Vs. RAMESH GOPAL VAGHOLIKAR
|
July 16, 2004 |
ANNA HAZARE ALIAS KISHAN BABURAO Vs. STATE OF MAHARASHTRA
|
April 7, 2004 |
ANNARAO BALOBA GAIKWAD Vs. SOLAPUR MUNICIPAL CORPN
|
March 23, 2004 |
ANTHONY F D SOUZA Vs. JOSEPH BERNARD NAZARE
|
October 28, 2004 |
ANURADHA GOPAL TAMANKAR Vs. SHAILA @ SWAPANA N PONKSHE, LATA @ MADHURI D MAHINDARGI, PRAKASH KRISHNA PAWASKAR
|
October 5, 2004 |
ANWAR FARAMOSH KHAN Vs. MAHENDRAKUMAR JUGALKISHORE GUPTA
|
January 22, 2004 |
ANYSAUA GOVIND SHENDE Vs. NARAYAN SHAMRAO SHENDE
|
July 30, 2004 |
APPA GANPATI JADHAV Vs. SPECIAL LAND ACQUISITION OFFICER
|
April 23, 2004 |
Appa Ganpati Jadhav Vs. Special Land Acquisition Officer
|
April 4, 2004 |
APPA GANPATI JADHAV Vs. STATE OF MAHARASHTRA
|
April 23, 2004 |
APPAALIASPRAKASH HARIBHAU LONDHE Vs. STATE OF MAHARASHTRA
|
September 23, 2004 |
APPASAHEB DADASAHEB MOHITE Vs. NARAYAN DHONDIBA GHANAWAT
|
July 27, 2004 |
APPASAHEB DADASAHEB MOHITE, VASANT APPALAHEB MOHITE, SURENDRA APPASAHEB MOHITE, ANANDRAO APPASAHEB MOHITE, TARABAI APPASAHEB MOHITE, SULOCHANA VITHAL SURTE, CHANDARRAO DADASAHEB MOHITE, BAPURAO DADASAHEB MOHITE, BABANRAO MANJIRAO KHANVILKAR Vs. SAVITRIBAI BAJRANG JADHAV
|
July 27, 2004 |
APPASAHEB MARUTI SHEDGE Vs. STATE OF MAHARASHTRA
|
October 5, 2004 |
AQEELA KHANAM Vs. CITY OF NAGPUR MUNICIPAL CORPO
|
October 12, 2004 |
AQUA BAKERS PVT LTD Vs. SYNDICATE BANK
|
July 20, 2004 |
ARCHANA LOKESH UNDIRWADE Vs. LOKESH SHYAMRAO UNDIRWADE
|
September 29, 2004 |
ARJUN GANGAPPA KORE Vs. NIRMAL BHAGCHAND BOTHRA
|
August 26, 2004 |
ARJUN GANGAPPA KORE Vs. COMMISSIONER FOR WORKMENS COMPENSATION, LABOUR COUR, SANGLI
|
August 26, 2004 |
ARJUN VASANT RANE Vs. SECRETARY TO THE GOVT OF MAHARASHTRA
|
September 7, 2004 |
ARLAND RODRIGUES Vs. STATE
|
July 1, 2004 |
ARPAN BRIJPALSINGH YADAV Vs. STATE OF MAHARASHTRA
|
September 24, 2004 |
ARUN BHAURAO INGALE Vs. STATE OF MAHARASHTRA
|
October 21, 2004 |
ARUN S O BHAURAOJI NIMBALKAR Vs. STATE OF MAHARASHTRA
|
August 5, 2004 |
ARUN SADASHIV KAMBLE Vs. STATE OF MAHARASHTRA
|
December 3, 2004 |
ARUNDHATI ASHOK WALAVALKAR Vs. STATE OF MAHARASHTRA
|
April 13, 2004 |
ARVIND BABURAO DESAI Vs. DASHARATH BABURAO PALASKAR
|
September 21, 2004 |
ARVIND S O MANNALAL AGRAWAL Vs. MUNICIPAL COUNCIL JALGAON
|
December 13, 2004 |
ARVINDBHAI KANAIYALAL DESAI Vs. A. BALKRISHNA BHATT
|
September 9, 2004 |
ARVIVA INDUSTRIES I LTD Vs. UNION OF INDIA
|
March 15, 2004 |
ASARAM RANGNATH JADHAV Vs. STATE OF MAHARASHTRA
|
March 23, 2004 |
ASFAQUE MEHTAB MIRZA Vs. STATE OF MAHARASHTRA
|
September 21, 2004 |
ASGAR YUSUF MUKADAM Vs. STATE OF MAHARASHTRA
|
August 2, 2004 |
ASHA OIL FOODS PVT LTD Vs. JALGAON JANTA SAHAKARI BANK LTD
|
December 1, 2004 |
ASHALATA ANAND DABHOLKAR Vs. VRINDEVATI TUKARAM BHAIRE
|
July 30, 2004 |
ASHESH GORADIA Vs. ANISH D SHAH
|
March 1, 2004 |
ASHOK ANANT DATAR Vs. INDIAN ART INSTITUTE
|
August 19, 2004 |
ASHOK ANANT WAGH Vs. STATE OF MAHARASHTRA
|
October 29, 2004 |
ASHOK BABURAO INGALE Vs. STATE OF MAHARASHTRA
|
July 8, 2004 |
ASHOK BABURAO INGAVALE Vs. PRALHAD HARI BHATE
|
July 8, 2004 |
ASHOK BABURAO SHINDE Vs. STATE OF MAHARASHTRA
|
September 6, 2004 |
ASHOK BALAJI RATAN Vs. NAGPUR IMPROVEMENT TRUST
|
April 8, 2004 |
ASHOK GAJANAN JOSHI Vs. STATE OF MAHARTASHTRA
|
March 31, 2004 |
ASHOK GANGARAM KATKAR Vs. PRAMA INDUSTRIES PUNE
|
April 22, 2004 |
ASHOK HARI PAWAR Vs. STATE OF MAHARASHTRA
|
September 22, 2004 |
ASHOK JAYANTILAL KHANDWALA Vs. STATE OF MAHARASHTRA
|
December 17, 2004 |
ASHOK KASHINATH PATIL Vs. MAHARASHTRA STATE ELECTRICITY BOARD
|
September 24, 2004 |
ASHOK LAXMAN BALKAWADE Vs. PUNE ZILLA SAHAKARI DUDH UTPADAK SANGH, HAVING ITS OFFICE AT KATSAJ, DAIRY SATPUR, PUNE-SATARA ROAD, PIME-46, STATE OF MAHARASHTRA, PUNE JILHA SAHAKARI DUDH UTPADAK SANGH LTD, PUNE
|
March 18, 2004 |
ASHOK MADANLAL UPADHAYA Vs. STATE OF MAHARASHTRA
|
August 31, 2004 |
ASHOK MAHADEORAO MURTIZAPURKAR Vs. DIVISIONAL CONTROLLER MAHARASHTRA STATE ROAD TRANSPORT CORPORATION AKOLA
|
February 25, 2004 |
ASHOK S O SONAJI BEDKE Vs. STATE OF MAHARASHTRA
|
December 14, 2004 |
ASHOK SHAMRAO THAKARE Vs. STATE OF MAHARASHTRA
|
March 16, 2004 |
ASHOK SHRAVANPATIL Vs. STATE OF MAHARASHTRA
|
October 1, 2004 |
ASHOK TUKARAM PATIL Vs. STATE OF MAHARASHTRA
|
October 26, 2004 |
ASHOK WASUDEORAO ARVIKAR Vs. STATE OF MAHARASHTRA
|
September 7, 2004 |
ASHRUBA ACHITRAO BARDE Vs. UNION OF INDIA
|
July 2, 2004 |
ASHWINKUMAR KESHAORAO NASHINE Vs. STATE OF MAHARASHTRA
|
August 31, 2004 |
ASSOCIATION OF ENGINEERING WORKS MUMBAI Vs. HINDUSTRAN MOTOR MANUFACTURING COMPANY MUMBAI
|
January 14, 2004 |
ASSTT. COMMISSIONER OF INCOME TAX Vs. TRILOKSINGH P RAJPAL
|
June 9, 2004 |
ATLAS TRANSPORT COMPANY Vs. STATE OF MAHARASHTRA
|
March 12, 2004 |
ATMARAM JANU PATIL Vs. STATE OF MAHARASHTRA
|
February 27, 2004 |
ATUL VENKATESH DESHPANDE Vs. DISTRICT JUDGE
|
October 27, 2004 |
ATV PROJECTS INDIA LTD Vs. OFFICE OF THE REGIONAL PROVIDENT FUND COMMISSIONER
|
September 1, 2004 |
AUGUSTINHO PROENCA Vs. MARIA DE LOURDES SOUZA
|
July 23, 2004 |
AURA SERAFINA CRISPINA DE SOUZA Vs. VITORINO MENDONSA
|
November 25, 2004 |
AURANGABAD TEXTILES MILLS Vs. STATE OF MAHARASHTRA
|
October 1, 2004 |
AUSTIN WILLIAM LUIS PINTO Vs. COMMISSIONER OF POLICE GREATER MUMBAI
|
September 10, 2004 |
AYUB KHAN Vs. MEHTABKHAN
|
April 8, 2004 |
B AND C KAMGAR SANGHATANA Vs. EXECUTIVE ENGINEER PUBLIC WORKS DIVISION
|
February 12, 2004 |
B B PAYMASTER Vs. BAURAWA SANGAPPA KANDAPATTI
|
August 25, 2004 |
B B PAYMASTER Vs. BAURAWA SANGAPPA KADAPATTI
|
August 16, 2004 |
B G DESHMUKH Vs. STATE OF MAHARASHTRA
|
July 23, 2004 |
B K INDUSTRIAL CORPN Vs. UNION OF INDIA
|
March 19, 2004 |
B.VENUGOPALAN NAIR Vs. UNION OF INDIA
|
June 6, 2004 |
BABA ALIAS KAMLAKAR KISAN BODKE Vs. STATE OF MAHARASHTRA
|
November 24, 2004 |
BABA SINGH Vs. CHIEF MINISTER MAHARASHTRA STATE
|
April 8, 2004 |
BABAN Vs. SUKHDEO DAGDU NAWALE
|
July 12, 2004 |
BABAN TULSHIRAM LATAKE Vs. STATE OF MAHARASHTRA
|
January 21, 2004 |
BABANRAO PARBATRAO CHAVAN Vs. STATE OF MAHARASHTRA
|
March 5, 2004 |
BABASAHEB Vs. STATE OF MAHARASHTRA
|
March 16, 2004 |
BABASAHEB AMBEDKAR MEMORIAL SOCIETY Vs. NAGPUR UNIVERSITY
|
November 20, 2004 |
BABASAHEB APPARAO PATIL Vs. STATE OF MAHARASHTRA
|
August 27, 2004 |
BABASAHEB DAGADU LAGAD Vs. STATE OF MAHARASHTRA
|
March 17, 2004 |
BABBI ALIAS HUSSAIN MEHBOOB SHAIKH Vs. STATE OF MAHARASHTRA
|
October 5, 2004 |
BABBURAO GOVIND MANE Vs. STATE OF MAHARASHTRA
|
February 6, 2004 |
BABLO YESHWANT SAWANT Vs. VISHNU RAMA NAIK
|
December 9, 2004 |
BABOO RAMCHANDRA SHINDE Vs. STATE OF MAHARASHTRA
|
December 23, 2004 |
BABU HARI PATIL Vs. RAMA ANANDA JADHAV
|
October 14, 2004 |
BABU HARI PATIL, SHIVAJI SUBRAO PATIL Vs. SHANKAR SAMBHAJI NALAVADE
|
October 12, 2004 |
BABU IKYA PAWAR Vs. STATE OF MAHARASHTRA
|
September 23, 2004 |
BABU JAYA YEDAGE Vs. KASAM MOHAMMED PATEL
|
April 6, 2004 |
BABU SING VITHALSING RAJPUT Vs. BHAGIRATHIBAI BHAGWANSING THAKUR
|
December 13, 2004 |
BABULAL TALMA ZAMBARKAR Vs. STATE OF MAHARASHTRA
|
July 13, 2004 |
BABURAO DADARAO KOLHE Vs. STATE OF MAHARASHTRA
|
January 20, 2004 |
BABURAO SHANKAR KATE Vs. STATE OF MAHARASHTRA
|
October 25, 2004 |
BABURAO SUKDEO PATIL Vs. GANPAT PAWAR (DECEASED BY LRS) AND OTHERS
|
June 7, 2004 |
BABYBAI Vs. STATE OF MAHARASHTRA
|
August 5, 2004 |
BADSHAHA Vs. STATE OF MAHARASHTRA
|
October 7, 2004 |
BAGDI ROLLER AND FLOUR MILLS Vs. UNION OF INDIA
|
April 12, 2004 |
BAGESHWARI SAHAKARI SAKHAR KARKHANA LIMITED Vs. SHIVAJIRAOGOPALRAO HUJARE
|
February 25, 2004 |
BAJAJ AUTO FINANCE LIMITED Vs. SHIVRAM A JADHAV
|
September 21, 2004 |
BAJAJ AUTO LTD Vs. SUNDEEP POLYMERS P LTD
|
July 21, 2004 |
BAJAJ AUTO LTD Vs. SHIVRAM A JADHAV
|
September 22, 2004 |
BAJIRAO MARUTI DALE Vs. STATE OF MAHARASHTRA
|
February 4, 2004 |
BAJIRAO SURYABHAN KADAM Vs. STATE OF MAHARASHTRA
|
February 12, 2004 |
BALAJI G YARAWAR Vs. STATE OF MAHARASHTRA
|
February 6, 2004 |
BALASAHEB KASHINATH PAWAR Vs. STATE OF MAHARASHTRA
|
February 3, 2004 |
BALASO NARASU CHAVARE Vs. SUDHAKAR V SAMBARE
|
July 2, 2004 |
BALIRAM ALIAS BALU BHAU PANHALKAR Vs. STATE OF MAHARASHTRA
|
September 7, 2004 |
BALIRAM S O R NAGULKAR Vs. GANPAT S O K TADAS
|
April 29, 2004 |
BALKRISHNA DINKAR GODHALEKAR Vs. KASHIRAM SONU KARABELE
|
June 25, 2004 |
BALKRISHNA S S KAKODKAR Vs. RAMA BABAL VASTA
|
January 29, 2004 |
BALU @ BHARAT SAHEBRAO SHINDE Vs. STATE OF MAHARASHTRA
|
December 3, 2004 |
BALU ALIAS YESHWANT KISAN KHUDE Vs. STATE OF MAHARASHTRA
|
February 10, 2004 |
BALU LAKHU WAGHMARE Vs. STATE OF MAHARASHTRA
|
January 20, 2004 |
BALU RAOSAHEB NAVALE Vs. STATE OF MAHARASHTRA
|
June 15, 2004 |
BALWANT VITHAL JALGAONKAR Vs. STATE OF MAHARASHTRA
|
June 25, 2004 |
BAMA KATHARI PATIL Vs. ROHIDAS ARJUN MADHAVI
|
February 9, 2004 |
BANABAI RAMA KALANTRE Vs. PANDURANG HINDURAO PATIL
|
August 27, 2004 |
BANK KARMACHARI SANGH Vs. S S HIRURKAR
|
July 1, 2004 |
BANK KARMACHARI SANGH Vs. PUNE DISTRICT CENTRAL CO-OP BANK LTD, A CO-OP BANK HAVING ITS REGD OFFICE AT MARKET YARD, PUNE - 411 037 AND HAVING ITS BRANCHES ALL OVER DISTRICT
|
July 1, 2004 |
BANK OF BARODA Vs. AVDOOT BHAGWANT NAIK
|
June 8, 2004 |
BANK OF INDIA Vs. NAMDEO SADBAJI ZADE
|
September 23, 2004 |
BANK OF RAJASTHAN LTD Vs. ANDHRA BANK
|
March 16, 2004 |
BANKIM RASIKLAL SHAH Vs. NARCOTIC CONTROL BUREAU
|
October 19, 2004 |
BANSIDHAR R VISHWAKARMA Vs. STATE OF MAHARASHTRA
|
July 19, 2004 |
BANSIDHAR RAMRATN UPADHYAY Vs. RAMCHANDRA RAMNARAYAN TOTLA
|
November 4, 2004 |
BANSILAL KISHORELAL SAHU Vs. AKOLA MAZDOOR SANGH
|
November 9, 2004 |
BANWARILAL PUROHIT Vs. RAMDEO BABA SAHKARI GRIHA NIRMAN SAMITI LIMITED
|
March 5, 2004 |
BAPU SHANKAR DHARME Vs. STATE OF MAHARASHTRA
|
August 3, 2004 |
BAPU TATOBA AHIWALA Vs. STATE OF MAHARASHTRA
|
February 27, 2004 |
BAPURAO NARAYAN TELRANDHE Vs. SHALIK RAMBHAU SARATE
|
January 7, 2004 |
BARSHI EDUCATION SOCIETY Vs. ASHOK GENESH KULKARNI
|
February 3, 2004 |
BASANT KUMAR JAIN Vs. CHIEF EXECUTIVE OFFICER MAHARASHTRA
|
July 21, 2004 |
BASANTSING MEHERSING BINDRA Vs. GURDAYALSING MEHERSING BINDRA
|
August 4, 2004 |
BASAVRAJ GAVASIDAPPA KALBURGI Vs. STATE OF MAHARASHTRA
|
February 16, 2004 |
BASF INDIA LIMITED Vs. M GURUSAMY
|
January 15, 2004 |
BASUDEV ALIAS VASUDEV BEHARE Vs. STATE OF MAHARASHTRA
|
February 16, 2004 |
BATA INDIA LTD Vs. SUNILKUMAR S CHAUDHARI
|
January 15, 2004 |
BATLIBOI EMPLOYEES UNION Vs. BATLIBOI LTD
|
March 22, 2004 |
BAYADABAI ALIAS BHAGIRATHI FULAJI TATE Vs. STATE OF MAHARASHTRA
|
October 8, 2004 |
BAYASUDD IN ABDUL KADAR KONKANI Vs. GAYASUDDIN ABDUL KADAR KONKANI, JAGDISH BROTHERS AGRAWAL
|
June 15, 2004 |
BDA LTD Vs. INCOME-TAX OFFICER
|
March 8, 2004 |
BEHRAM DUBASH PROPERTIES (P) LTD. Vs. DY. COMMISSIONER OF INCOME TAX
|
April 22, 2004 |
BESISTHA NARAYAN SINGH Vs. STATE OF MAHARASHTRA
|
July 8, 2004 |
BEST WORKERS UNION Vs. BRIHAN MUMBAI ELECTRIC SUPPY and TRANSPORT
|
March 10, 2004 |
BHAGA GUJASING PAWAR Vs. SHRILEKHA SITARAM GAVIT
|
January 16, 2004 |
BHAGWAN BAJIRAO BHARGUDE Vs. STATE OF MAHARASHTRA
|
September 3, 2004 |
BHAGWAN BALIRAM BARI Vs. STATE OF MAHARASHTRA
|
March 5, 2004 |
BHAGWAN MARUTI SHELKE Vs. STATE OF MAHARASHTRA
|
February 10, 2004 |
BHAGWAN MARUTI SHELKE Vs. STATE OF MAHARASHTRA
|
February 16, 2004 |
BHAGWAN S O LAXMAN WAYKHODE Vs. STATE OF MAHARASHTRA
|
September 7, 2004 |
BHAGWAN TUKARAM DANGE Vs. STATE OF MAHARASHTRA
|
February 9, 2004 |
BHAGWANJI CHAUHAN Vs. KESHAVJI MANJIBHAI CHAUHAN
|
March 12, 2004 |
BHAGWANT SURYABHAN HARKAL Vs. MAHARASHTRA STATE ROAD TRANSPORT CORPORATION
|
October 25, 2004 |
BHAGYACHANDRA RAMRAKSHAMAL KHATRI Vs. STATE OF MAHARASHTRA
|
November 22, 2004 |
BHAI S PATIL Vs. STATE OF MAHARASHTRA
|
February 13, 2004 |
BHALCHANDRA ANANDRAO KANGO Vs. STATE OF MAHARASHTRA
|
February 12, 2004 |
BHARAT CO-OPERATIVE BANK LTD Vs. D V PATIL
|
March 25, 2004 |
BHARAT PETROLEM CORPORATION Vs. HARUN JAFER SHEIKH
|
August 25, 2004 |
BHARAT PETROLEUM CORPORATION Vs. D M TALEGAONKAR
|
August 25, 2004 |
BHARAT PETROLEUM CORPORATION LTD Vs. ANIL NOEL RODRIGUES
|
November 4, 2004 |
BHARAT PETROLEUM CORPORATION LTD Vs. PETROLEUM EMPLOYEES UNION
|
October 27, 2004 |
BHARAT PETROLEUM CORPORATION LTD Vs. THANE MUNICIPAL CORPORATION
|
April 1, 2004 |
BHARAT R DESAI Vs. NAINA MOHANLAL BHAL
|
February 6, 2004 |
BHARAT SANCHAR NIGAM LIMITED Vs. BHAYYASAHEB BHAURAOJI DESHMUKH
|
March 23, 2004 |
BHARAT SANCHAR NIGAM LTD Vs. C G ANAKAR
|
October 1, 2004 |
BHARATI SANTOSH PAI Vs. UCO BANK
|
March 22, 2004 |
BHARATIYA BHAVAN CO OPERATIVE HOUSING SOC LTD Vs. KRISHNA H BAJAJ
|
February 24, 2004 |
BHASKAR BHIMRAO ATALKAR Vs. JANTA EDUCATION SOCIETY CHOUSALA
|
February 27, 2004 |
BHASKAR VITTHAL PANGHATE Vs. STATE OF MAHARASHTRA
|
April 22, 2004 |
BHATU ALIAS DONDHU KRISHNA MALI Vs. SARASSWATIBAI SHRAWAN MALI
|
July 21, 2004 |
BHAU ALIAS ASHOK MANOHAR SULE Vs. STATE OF MAHARASHTRA
|
April 30, 2004 |
BHAUJI BHAGWAN AWARI Vs. STATE MAHARASHTRA
|
September 30, 2004 |
BHAUPENDRA GOVINDJI DHABLIA Vs. CHANDRAKANT GOKULDAS LOTIA
|
March 5, 2004 |
BHAURAO MOTIRAM SELOKAR Vs. EXECUTIVE ENGINEER BHANDARA IRRIGATION DEPARTMENT GONDIA
|
February 23, 2004 |
BHAWALYA BAWALAL TOTARAM WANJARI Vs. STATE OF MAHARASHTRA
|
January 29, 2004 |
BHILOSA SYNTHETICS P LTD Vs. STATE OF MAHARASHTRA
|
April 27, 2004 |
BHIM ALIAS RAJU ALIAS SHANKAR GUNDAYYA MAKU Vs. STATE OF MAHARASHTRA
|
October 11, 2004 |
BHIMA BHAGOJI REDEKAR Vs. SARLADEVI KESHAVRAO DESAI
|
June 18, 2004 |
BHIMASHANKAR SIDRAM KATKE Vs. REGISTRAR GENERAL HIGH COURT OF JUDICATURE BOMBAY
|
June 24, 2004 |
BHIVA BHAGOJI KAMABLE Vs. LAHU BALYU KAMABLE
|
August 2, 2004 |
BHIVA GANGARAM LANDGE Vs. STATE OF MAHARASHTRA
|
February 5, 2004 |
BHIVA RAMA PARDOLE Vs. COLLECTOE AND DEPUTY DIRECTOR FOR RESETTLEMENT
|
June 22, 2004 |
BHOGWATI SAHAKARI SAKHAR KARKHANA LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
January 7, 2004 |
BHURAMAL RAMKARAN SHARMA Vs. GULBCHAND SHANKARLAL JAIN
|
October 25, 2004 |
BIKU CUSTA GAONKAR Vs. NARAYAN ARJUN GAONKAR
|
July 30, 2004 |
BIKU SINAI USGAOKAR Vs. VINAECA XAMBA DALVI
|
September 14, 2004 |
BILLIMORIA JEHAN BUX TEHMURAS Vs. INDIAN INSTITUTE OF ARCHITECTS
|
October 1, 2004 |
BLOCK DEVELOPMENT OFFICER PANCHAYAT SAMITI NAGPUR Vs. NARAYAN NAGORAO NEGE
|
November 1, 2004 |
BOARD OF TRUSTEES OF PORT OF MUMBAI Vs. GURUMUKH SEVAKRAM RAIJURIA
|
September 30, 2004 |
BOARD OF TRUSTEES OF THE PORT OF MUMMBAI Vs. RAMKRISHNA SHIVARAM GADEKAR
|
April 5, 2004 |
BOMBAY TEXTILE RESEARCH ASSOCIATION Vs. P S GHOSE, MEMBER OF INDUSTRIAL COURT, T S GHOSE
|
July 26, 2004 |
BRAHAMANAND Vs. UNION OF INDIA
|
February 8, 2004 |
BRAHAMANAND Vs. UNION OF INDIA
|
February 9, 2004 |
BRAMHAVIDAS SAHAKARI GRIHA NIRMAN SANSTHA Vs. DIVISIONAL JOINT REGISTRAR, COMPANY CO
|
September 28, 2004 |
BRIHAN MAHARASHTRA SUGAR SYNDICATE Vs. MEHER DISTILLERIES PVT LTD
|
September 1, 2004 |
BRIHANMUMBAI MUNICIPAL CORPORATION Vs. DATTATRAYA E.GALAVE
|
July 11, 2004 |
BRIHANMUMBAI MUNICIPAL CORPORATION Vs. ARUN V GOLATKAR
|
March 17, 2004 |
BRIHANMUMBAI MUNICIPAL CORPORATION Vs. GENERAL SECRETARY BEST WORKERS UNION
|
August 12, 2004 |
BRIJILAL M AHUJA Vs. BANDRA TRILOK CO OP HSG SOC LTD
|
February 3, 2004 |
BRIJLAL MOHANLAL RATHI Vs. DAYALGIR DOULATGIR GIRI
|
June 22, 2004 |
BRITANNIA INDUSTRIES LIMITED Vs. MAHARASHTRA GENERAL KAMGAR UNION
|
November 22, 2004 |
BRITANNIA INDUSTRIES LTD Vs. MAHARASHTRA GENERAL KAMGAR UNION
|
September 22, 2004 |
BSES LIMITED Vs. BOMBAY ELECTIC WORKERS UNION
|
July 21, 2004 |
BURROUGHS WELCOME INDIA LTD Vs. NEON LABORATORIES PRIVATE LTD
|
March 11, 2004 |
C GOPINATHAN PILLAI Vs. THERMAX LIMITED
|
July 30, 2004 |
C GOPINATHAN PILLAI Vs. THERMAX LIMITED
|
September 2, 2004 |
C J PATEL TOBACCO PRODUCTS PVT LTD Vs. STATE OF MAHARASHTRA
|
July 27, 2004 |
CAETANO JOSE FILOMENO Vs. DEPUTY COLLECTOR
|
September 28, 2004 |
CANARA BANK STAFF UNION Vs. CANARA BANK
|
December 9, 2004 |
CANARA BANK STAFF UNION Vs. CANARA BANK
|
March 15, 2004 |
CANCER RELIEF SOCIETY Vs. ASSISTANT COMMISSION OF LABOUR AND CONTORING AUTHORITY
|
February 20, 2004 |
CANERE ACTIVES and FINE CHEMICLES P LTD Vs. STATE OF MAHARASHTRA
|
May 6, 2004 |
CARL ESTATE PRIVATE LIMITED Vs. J N COUNTE
|
September 9, 2004 |
Carlota Fernandes Vs. Mukund Shamba Naik
|
March 23, 2004 |
CARONA LIMITED Vs. ARUNCHANDRA HIRALAL KAPADIA
|
April 16, 2004 |
CARONA LIMITED Vs. SITARAM ATMARAM GHAG
|
July 29, 2004 |
CEAT LTD. & ANR. Vs. UNION OF INDIA & ORS.
|
April 27, 2004 |
CENTRAL BANK OF INDIA Vs. KESHAORAO NARAYANRAO PATIL
|
May 5, 2004 |
CENTRAL BANK OF INDIA Vs. PRAKASH DIGAMBER ADHAO
|
April 6, 2004 |
CENTRAL BANK OF INDIA Vs. KURIAN BABU
|
August 17, 2004 |
CENTRAL BUREAU OF INVESTIGATION NEW DELHI Vs. ABDUL KARIM LADSAB TELGI
|
October 12, 2004 |
CHAIRMAN SECRETARY SHRI SHRINATH PANIPURAVATHA SAHAKARI SANSTHA Vs. NITIN AGRO ENGINEERS
|
February 9, 2004 |
CHAITAN M MANIAR Vs. STATE OF MAHARASHTRA
|
February 17, 2004 |
CHALIAMMA R KONAR Vs. UNION OF INDIA
|
July 8, 2004 |
CHAMPALAL BANSILAL PARATE Vs. ADDITIONAL COMMISSIONER
|
November 5, 2004 |
CHAMPALAL BANSILAL PARATE Vs. ADDITIONAL COMMISSIONER
|
October 11, 2004 |
CHANBASAPPA DHANAPPA KONALE Vs. HIGH COURT OF JUDICATURE BOMBAY
|
January 7, 2004 |
CHANDRAKANT B DHUMAL Vs. ADVANI OERLIKON LIMITED
|
October 5, 2004 |
CHANDRAKANT B DHUMAL Vs. D M KHODADE
|
October 5, 2004 |
CHANDRAKANT BABURAO ADKAR Vs. STATE OF MAHARASHTRA
|
January 19, 2004 |
CHANDRAKANT CHUNILAL SHAH Vs. VINODKUMAR CHUNILAL SHAH
|
September 16, 2004 |
CHANDRAKANT DHARMA BHONU Vs. PANDURANG RAMCHANDRA DANDEKAR
|
February 25, 2004 |
CHANDRAKANT GANPATRAO DESHKAR Vs. ALL INDIA REPORTER LTD
|
October 14, 2004 |
CHANDRAKANT LALSINGH HAJARI Vs. MURTIZAPUR TALUKA SAHKARI KHAREDI VIKRI SANSTHA MARYADIT
|
October 16, 2004 |
CHANDRAKANT S O SHRINIVASRAO Vs. SHRINFVAS RAO S O MANIK RAO
|
September 8, 2004 |
CHANDRAKANT SHANKARRAO GHODKE Vs. RAMCHANDRA BAPU KOPARDE
|
April 5, 2004 |
CHANDRAYYA Vs. STATE OF MAHARASHTRA
|
February 17, 2004 |
CHANDU J AMBEKAR Vs. DIGAMBAR K KULKARNI
|
April 13, 2004 |
CHANNAPA ADVYAPPA AMBI Vs. STATE OF MAHARASHTRA
|
September 15, 2004 |
CHEM AMIT Vs. ASST COMMISSIONER OF INCOME TAX
|
November 23, 2004 |
CHEMTEX ENGINEERING OF INDIA LTD Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY
|
August 25, 2004 |
CHHABILAL Vs. STATE OF MAHARASHTRA
|
July 30, 2004 |
CHIEF ENGINEER IRRIGATION DEPARTMENT Vs. WAMAN ATMARAM LEDE
|
December 23, 2004 |
CHIEF EXECUTIVE OFFICER Z P LATUR Vs. SITARAM SRIPATI KAMBLE
|
January 9, 2004 |
CHIMABAI GANPATRAO SHITOLE Vs. BAJIRAO ANNASAHEB SHITOLE
|
August 5, 2004 |
CHIMANLAL THAKERSHI MODI Vs. STATE OF MAHARASHTRA
|
August 31, 2004 |
CHIMANLAL VITHALDAS PANCHAL Vs. STATE OF MAHARASHTRA
|
September 20, 2004 |
CHINDHU SALKARAM LADKE Vs. STATE OF MAHARASHTRA
|
March 8, 2004 |
CHINDHU SALKARAM LADKE Vs. STATE OF MAHARASHTRA
|
August 3, 2004 |
CHINTAMAN SUKHDEO KAKLIJ Vs. SHIVAJI BHAUSAHEB GADHE
|
August 13, 2004 |
CHOTELAL GAJANAN KHOLE Vs. MUNICIPAL CORPO OF GREATER MUMBAI
|
August 31, 2004 |
CHUNILAL R GANDHI Vs. COLLECTOR OF MUMBAI
|
July 2, 2004 |
CIT Vs. SUPREME GRAPHICS CREATIONS (P) LTD. & ANR.
|
December 6, 2004 |
CITIZEN ASTER CO OP HOUSING SOC LTD Vs. FREDRICK J DSOUZA
|
November 3, 2004 |
CITY and INDUSTRIAL DEVELOPMENT CORPORATION Vs. HAWARE ENGINEERS
|
September 15, 2004 |
CLAUDIO FRANCISCO Vs. EULALIA FERNANDES
|
July 8, 2004 |
CLAUDIO FRANCISCO Vs. EULALIA FERNANDES (DECEASED)
|
July 2, 2004 |
CMM LIMITED Vs. MUNICIPAL CORPN OF GREATER BOMBAY
|
July 9, 2004 |
CO OPERATIVE BANK EMPLOYEES UNION Vs. BHARAT CO OPERATIVE BANK LTD
|
September 13, 2004 |
COLFAX LABORATIORIES INDIA LTD Vs. STATE OF GOA
|
November 3, 2004 |
COLGATE PALMOLIVE CO Vs. ANCHOR HEALTH AND BEAUTY CARE PVT LTD
|
October 15, 2004 |
COM PRODUCTS CO INDIA LTD Vs. STATE OF MAHARASHTRA
|
July 12, 2004 |
COMMISSIONER OF INCOME TAX Vs. ZUARI FINANCE LTD.
|
April 1, 2004 |
COMMISSIONER OF INCOME-TAX Vs. SUPREME GRAPHICS CREATIONS P. LTD
|
December 6, 2004 |
COMMISSIONER OF INCOME-TAX Vs. ARM ENGINEERS
|
December 15, 2004 |
COMMISSIONER OF INCOME-TAX Vs. PARLE BISCUITS LTD
|
August 23, 2004 |
COMMISSIONER OF SALES TAX Vs. OFFICIAL LIQUIDATOR OF RELIANCE HEAT TRANSFER PVT LTD (IN LIQUIDATION)
|
February 17, 2004 |
Commissioner of Sales Tax Maharashtra State Vs. Maharashtra Agro Industries Development Corporation Ltd
|
January 30, 2004 |
COMMISSIONER OF WEALTH TAX Vs. MOHAN MURARI SAWANT
|
March 26, 2004 |
COMMISSIONER THE CITY OF PANAJI CORPORATION Vs. MUNNA ALIAS MEHBOOB
|
July 23, 2004 |
COMMODORE NARIDER M PANDIT Vs. UNION OF INDIA
|
March 24, 2004 |
COMMUNIDADE OF CANDOLIM Vs. DY COLLECTOR NORTH PANAJI
|
September 28, 2004 |
COMMUNIDADE OF ELLA Vs. SPECIAL LAND ACQUISITION OFFICER
|
July 7, 2004 |
COMMUNIDADE OF MAPUSA OFFICE AT COMMUNIDADE BUILDING Vs. DEPUTY COLLECTOR
|
November 1, 2004 |
COMMUNIDADE OF MOROMBIO GRANDE Vs. JOSE AUTONIO RODOILO ACUAVIVA BRAGANZA
|
December 21, 2004 |
COMPANIES ACT 1956 Vs. STATE OF MAHARASHTRA
|
April 22, 2004 |
COMPANIES ACT, 1956, PETITION UNDER SECTIONS 391 TO 394, STATE AND DE BEERS INDIA MINERALS PVT LTD, COMPANIES ACT, 1956 AND PETITION UNDER SECTIONS 391 TO 394 OF COMPANIES ACT, 1956, STATE AND DE BEERS INDIA MINERALS PVT LTD Vs. STATE IN MATTER OF SCHEME OF AMALGAMATION BETWEEN DE BEERS INDIA MINERALS PVT LTD STATE DE BEERS INDIA MINERALS PVT LTD
|
May 6, 2004 |
COMPANIES ACT, 1956, SECTIONS 391 TO 394, NEW QUEST CORPORATION PRIVATE LIMITED, COMPANIES ACT, 1956, SECTIONS 391 TO 394 OF COMPANIES ACT, 1956, NEW QUEST CORPORATION PRIVATE LIMITED Vs. IN THE MATTER OF SCHEME OF AMALGAMATION OF BEST BLLT BIOTECH LIMITED WITH NEW QUEST CORPORATION PRIVATE LIMITED RESPECTIVE MEMBERS AND CREDITORS
|
June 18, 2004 |
COMPANY INCORPORATED UNDER INDIAN COMPANIES Vs. MANAGER, RAJESH TRAVELS
|
September 13, 2004 |
CONCEPT COMMUNICATION LTD Vs. RAVISH INFUSIONS LTD
|
March 17, 2004 |
Concept Communication LTD Vs. Ravish Infusions Ltd
|
February 17, 2004 |
CONSOLIDATED CHEMEQUIP MFR CORAPORATION Vs. STATE OF MAHARASHTRA
|
November 23, 2004 |
CONWOOD AGENCIES PVT LTD Vs. NEMDEO PANDURANG PANCHAL
|
October 21, 2004 |
Cora M Gonsalves Vs. Hotel Corporation of India Ltd
|
April 7, 2004 |
COSME FRANCISCO Vs. THE COLLECTOR, SOUTH GOA AND ORS.
|
March 12, 2004 |
COUNCIL OF INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA Vs. U V KARKHANIS
|
August 8, 2004 |
COUNCIL OF SCIENTIFIC AND INDUSTRIAL RESEARCH Vs. ALCON CONSTRUCTIONS
|
September 15, 2004 |
COUNCIL OF THE INSTITUTE OF THE CHARTERED ACCOUNTANTS OF INDIA Vs. U V KARKHANIS
|
August 11, 2004 |
CURZON MARITIME LTD Vs. PEC LTD
|
March 14, 2004 |
CUSTOMS Vs. PRINCE OZOCHOKWU UZOZIE
|
October 26, 2004 |
CUTCHI VISA OSWAL DERAWASI JAIN PATHSHALA Vs. JOINT CHARITY COMMISSIONER, MUMBAI
|
September 14, 2004 |
CUTCHI VISA OSWAL DERAWASI JAIN PATHSHALA Vs. CUTCHI VISA OSWAL DERAWASI JAIN MAHAJAN
|
September 14, 2004 |
D B MEHTA Vs. RAMESH RIKHAVDAS SHAH
|
February 13, 2004 |
D C W HOME PRODUCTS LTD Vs. STATE OF MAHARASHTRA
|
April 8, 2004 |
D M BHINGARE Vs. C T R MANUFACTURING INDUSTRIES LTD
|
July 23, 2004 |
D M BHINGARE Vs. R M KHANMEMBER, INDUSTRIAL COURT
|
June 28, 2004 |
D S CONSTRUCTION PVT LTD Vs. EXPORT CREDIT AND GUARANTEE CORPORATION OF INDIA LTD
|
January 14, 2004 |
D Y THORAT Vs. SECRETARY TO THE GOVT. OF MAHARASHTRA
|
August 19, 2004 |
DADAJI RAGHOBAJI YENURKAR Vs. WESTERN COALFIELDS
|
July 12, 2004 |
DADAR AVANTI CO OP HOUSING SOC LTD Vs. STATE OF MAHARASHTRA
|
December 2, 2004 |
DADARAO AMRUT GAIKWAD Vs. STATE OF MAHARASHTRA
|
August 4, 2004 |
DADARAO TUKARAM KOSARE Vs. SHYAM CO-OPERATIVE HOUSING SOCIETY LIMITED
|
June 17, 2004 |
DADU DAULU MANG AWALE Vs. SHOBHA ULHASRAO POWAR OF SASWAD
|
July 7, 2004 |
DAGADU DHARMAJI SHINDORE Vs. STATE OF MAHARASHTRA
|
December 23, 2004 |
DAGADU SHRIPATI DOIPHODE Vs. STATE OF MAHARASHTRA
|
June 7, 2004 |
DAGU GANPAT KATHE Vs. SPECIAL LAND ACQUISITION OFFICER
|
July 27, 2004 |
DAINIK TARUN BHARAT P LTD Vs. SHAHU CO OP BANK LTD
|
July 30, 2004 |
DALAMAL TOWER PREMISES CO OPERATIVE SOC LTD Vs. MUNICIPAL CORPN OF BRIHAN MUMBAI
|
October 14, 2004 |
DALLA IZAZAT HUSSEIN Vs. BANK OF BARODA
|
August 19, 2004 |
Dallas Todywalla Vs. Royal Western India Trust Club Ltd
|
January 29, 2004 |
DAMABHAI LASYBAI CHOUDHARY Vs. UNION TERRITORY OF DADRA & HAVELI, SIIVASSA, DADRA & NAGAR HAVELI, FATEHSINH MOHANSINH CHAUHAN
|
October 8, 2004 |
DAMEANA RODRIGUES Vs. PEDRO DOMINGOS MIRANDA
|
September 17, 2004 |
DAMODAR S/O VITHALRAO RAUT Vs. EDUCATION OFFICER, ZILLA PARISHAD
|
March 9, 2004 |
Damu Baban Kharat Vs. State of Maharashtra
|
March 4, 2004 |
DANZIL OSCAR S DIAS Vs. JOSE J COUTINHO
|
March 23, 2004 |
DARRATRAYA NAMDEV RAYPHALE Vs. STATE OF MAHARASHTRA
|
September 8, 2004 |
DASHARATH BAPURAOJI MANDLIK Vs. MAHARASHTRA STATE ELECTRICITY BOARD
|
June 18, 2004 |
Dashrath Balu ALIAS Sakharam Waghe Vs. State of Maharashtra
|
March 5, 2004 |
DASHRATH HARIDAS ALIAS FARIDA ADE Vs. STATE OF MAHARASHTRA
|
January 19, 2004 |
DASHRATH SAHADEO KHADE Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI
|
July 27, 2004 |
DATTARAM DAULAT KODARE Vs. SHANTABAI ZIMJI JAGTAP
|
July 12, 2004 |
DATTATRAYA GOPALRAO BROKUTE Vs. STATE OF MAHARASHTRA
|
October 20, 2004 |
DATTATRAYA SAKHARAM YEOLE Vs. HAFEEZ MUNORODDIN HAJI
|
July 7, 2004 |
DATTU HARI MALI ALIAS RAU MALI Vs. NOOR MOHAMAD PAPA MUJAWAR
|
June 22, 2004 |
DATTU HARIMALI Vs. PEER ALLI DARGA MASJID
|
June 22, 2004 |
DATTU RAMA SAWANT Vs. BHARAT TEXTILE MILLS
|
March 29, 2004 |
DATTU SHAMRAO VALAKE Vs. STATE OF MAHARASHTRA
|
March 24, 2004 |
DATTUSING GIRIDHARSING RAJPUT Vs. BHAGWANT DEVASTHAN BARSHI
|
July 28, 2004 |
DAULAT JEHANGIR MEHTA Vs. PILOO DADABHOY BROACHA
|
September 6, 2004 |
DAVIDAS JAIRAM SOMASE Vs. INDIAN OIL CORPATION LTD
|
September 29, 2004 |
DAYABHAI MAOJI AYURVED MAHAVIDYALAYA Vs. VINOD SITARAM MANASKHE
|
October 12, 2004 |
DAYANAD S GHODKE Vs. ASHA D GHODKE
|
June 22, 2004 |
DAYANDEO PANDURANG YADAV Vs. STATE OF MAHARASHTRA
|
March 5, 2004 |
DE BEERS INDIA MINERAL P LTD Vs. STATE OF MAHARASHTRA
|
May 6, 2004 |
DEEPAK ATMARAM INGLE Vs. STATE OF MAHARASHTRA
|
August 12, 2004 |
Deepak Balkrishna Naik Vs. State of Maharashtra
|
March 11, 2004 |
DEEPAK BHIMRAO BHARNE Vs. STATE OF MAHARASHTRA
|
March 18, 2004 |
DEEPAK DNYANESHWAR NAVGIRE Vs. STATE OF MAHARASHTRA
|
October 5, 2004 |
Deepak Eknath Dhavan Vs. Anwar Faramosh Khan
|
March 29, 2004 |
DEEPAK S GULALKARI Vs. PUNDLIKRAO C BANGAR
|
March 22, 2004 |
DEEPAK SHANKAR PATIL Vs. A N ROY
|
December 17, 2004 |
DEOKISAN RAMBILAS SARDA Vs. DIRECTOR OF TOWN PLANNING
|
September 2, 2004 |
DEORAO MAROTRAO BHAGATKAR Vs. CENTRAL BUREAU OF INVESTIGATION
|
May 6, 2004 |
Deputy Collector Rev AND Land Acquisition Officer Vs. Narcinhasaraswati Vishnu Sinai Velingkar
|
March 23, 2004 |
Deputy Collector SDO Vs. Somu Soiru Pagui
|
April 27, 2004 |
DEPUTY COMMISSIONER OF SALES TAX Vs. NARENDRAKUMAR DEVENDRAKUMAR PUROHIT
|
July 12, 2004 |
DEPUTY DIRECTOR Vs. ANOOP KUMAR WADHERE AND ORS.
|
September 15, 2004 |
DEPUTY REGIONAL DIRECTOR EMPLOYEES STATE INSURANCE CORPN Vs. NAVYUG MINERALS
|
August 4, 2004 |
DESAI BROTHERS LIMITED Vs. DEPUTY COMMISSIONERS OF INCOME TAX
|
February 4, 2004 |
DESHRAJ LAKHIRAM JUNEJA Vs. MOHMAD ISHAQUE S/O SK. ISMAIL & ANR.
|
March 16, 2004 |
DEVAPPA KESHAV NAYAK Vs. STATE OF MAHARASHTRA
|
February 10, 2004 |
DEVENDRA PANDURANG PANDORE Vs. CHIEF EXECUTIVE OFFICER
|
August 9, 2004 |
DEVIDAS ALIAS CHINYA HARISCHANDRA MAHALE Vs. STATE OF MAHARASHTRA
|
January 30, 2004 |
DEVIDAS BABURAO KARPE Vs. STATE OF MAHARASHTRA
|
August 2, 2004 |
DEVIDAS JAIRAM SOMASE, MANOJ DEVIDAS SOMASE, ARUN SAHEBRAO SOMASE, SAHEBRAO JAIRAM SOMASE Vs. SAHEBRAO JAIRAM SOMASE, DEVIDAS JAIRAM SOMASE
|
September 29, 2004 |
DEVIDAS KHANDERAO DESHMUKH Vs. MAHARASHTRA STATE CO OPERATIVE COTTON GROWERS MARKETING FEDERATIVE LTD
|
January 12, 2004 |
DEVIDAS RAMA CHARI Vs. BHARAT PETROLEUM CORPORATION LTD
|
July 5, 2004 |
DEVIDAS S O RAMRAO KULKARNI Vs. MANAGING DIRECTOR STATE BANK OF HYD
|
September 7, 2004 |
DEVKI NANDAN Vs. UNION OF INDIA
|
July 2, 2004 |
DEVLAGAN SADLOO YADAV Vs. STATE OF MAHARASHTRA
|
April 28, 2004 |
Devlagan Sadloo Yadav Vs. State of Maharashtra
|
January 28, 2004 |
DEVRAJ CHANDRABALI RAI Vs. NATIONAL TEXTILE CORPN LTD
|
August 18, 2004 |
DEVRAJ CHANDRABALI RAI Vs. NATIONAL TEXTILE CORPORATION LTD
|
July 15, 2004 |
DHANANJAY MANOHAR SAPKAL Vs. STATE OF MAHARASHTRA
|
December 21, 2004 |
DHANANJAY MANOHAR SAPKAL Vs. STATE OF MAHARASHTRA
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December 2, 2004 |
DHARMA RAVJI ANDHER Vs. STATE OF MAHARASHTRA
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February 13, 2004 |
DHIRAJ SHANKITILAL KHAKORDIA Vs. STATE OF MAHARASHTRA
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January 9, 2004 |
DHONDBA BHAKRU BHENDE Vs. STATE OF MAHARASHTRA
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January 28, 2004 |
DIGAMBAR Y WATANE Vs. AGRI P M COMMITTEE
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July 5, 2004 |
DIGAMBER V LOTLIKAR Vs. PRASHAN PAI
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July 16, 2004 |
DILAWARKHAN KADARKHAN PATHAN Vs. MAHARASHTRA STATE ELECTRICITY BOARD
|
August 30, 2004 |
DILIP AMBIWADE Vs. YASHWANTRAO
|
September 24, 2004 |
DILIP B JOSHI Vs. VIDYA SAHAKARI BANK LTD
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May 6, 2004 |
DILIP DATTATRAYA SANKULKAR Vs. JANARDHAN ENGINEERING WORKS
|
July 16, 2004 |
DILIP HARIBHAU WAKCHAWARE Vs. ADDITIONAL COMMISSIONER
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October 5, 2004 |
DILIP MACHINDRA JADHAV Vs. STATE OF MAHARASHTRA
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April 20, 2004 |
DILIP N. SHROFF Vs. JOINT COMMISSIONER OF INCOME TAX
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August 10, 2004 |
DIMONDSTAR EXPORTS LTD Vs. DIRECTOR GENERAL OF INCOME TAX
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December 3, 2004 |
DINAR RASHID WADIA Vs. KERSY ERUCH LALKALA
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February 10, 2004 |
DINESH A PRABHU Vs. STATE OF MAHARASHTRA
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August 13, 2004 |
DINESH BHANURAO DHONE Vs. STATE OF MAHARASHTRA
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November 4, 2004 |
DINESH GANESH DESHPANDE Vs. STATE OF MAHARASHTRA
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July 14, 2004 |
DINESH MITARAMJI GABHANE Vs. STATE OF MAHARASHTRA
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October 16, 2004 |
DINESH S O BALKRISHNA DANDE Vs. SOMANI RADIO CORPORATION AMRAVATI
|
September 29, 2004 |
DINKAR RAMCHANDRA MORBALE Vs. MAHADU NATHU WARKE
|
August 9, 2004 |
DIPAK KANHAYALA SURVAIYYA Vs. STATE OF MAHARASHTRA
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June 22, 2004 |
DIPAK MACHINERIES P LTD Vs. ISPAT INDUSTRIES LTD
|
October 28, 2004 |
DIVISIONAL CONTROL M S R T C Vs. SHERKHAN CHHOTEKHAN
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January 13, 2004 |
DIVISIONAL CONTROLLER Vs. NARENDRA MUKUNDRAO GULHANE
|
October 16, 2004 |
DIVISIONAL CONTROLLER , M.S.R.T. Vs. PRABHAKAR UTTAM SARAGE
|
April 22, 2004 |
DIVISIONAL CONTROLLER M S R T C Vs. RAMESHWAR MAHADEO SANGADE
|
February 26, 2004 |
DIVISIONAL CONTROLLER,MAHARASHTRA STATE ROAD TRANSPORT CORPORATION NAGPUR Vs. MEMBER, INDUSTRIAL COURT,NAGPUR
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October 4, 2004 |
DIVISIONAL MANAGER UNITED INDIA INSURANCE Vs. KANTABAI MANOHAR SONONE
|
July 12, 2004 |
DIVISIONAL RAILWAY MANAGER Vs. DAMODARDAS GOVINDBHAI WANI
|
October 8, 2004 |
DIVYASHREE Vs. CENTRAL ADMINISTRATIVE TRIBUNAL MUMBAI
|
June 17, 2004 |
DNYAN MANDIR SHIKSHAN Vs. MAHARASHTRA OUSING AND AREA DEVELOPMENT AUTHORITY
|
July 20, 2004 |
DNYANDEO KARBHARI NAGARE Vs. GITARAM SHANKAR WAKCHAURE
|
July 14, 2004 |
DNYANESHWAR DADAJI WARADKAR Vs. MAHARASHTRA STATE CO OP COTTON GROWERS MARKETING FEDERATION LTD
|
October 5, 2004 |
DNYANESHWAR PUNDALIKRAO DATE Vs. SAMATA CO OPERATIVE HOUSING SOCIETY LIMITED
|
January 9, 2004 |
DOMINGOS FERNANDES Vs. CAPT HARCHAN RANJIT SINGH
|
November 10, 2004 |
DOMNIK SAVIO KENNY Vs. STATE OF GOA
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July 28, 2004 |
DONGARZINGA RAJPUT Vs. STATE OF MAHARASHTRA
|
July 17, 2004 |
DOODH KAMGAR SABHA Vs. ZURISINGH BEECHUSINGH and CO
|
March 17, 2004 |
DORABJEE AND COMPANY Vs. ANIL SOMNATH SHELGAONKAR
|
August 27, 2004 |
DROPADABAI NAMDEO KHESE Vs. STATE OF MAHARASHTRA
|
March 29, 2004 |
DURGABAI DATTAJIRAO GHATGE Vs. YESABA SANTU KAMBLE
|
July 23, 2004 |
DURGAPPA GOVINDAPPA VADAR and KATMANI Vs. STATE OF MAHARASHTRA
|
February 9, 2004 |
DWARKADAS TULSIDAS DHOKARI Vs. STATE OF MAHARASHTRA
|
September 15, 2004 |
Dy Collector Dev AND Land Acquisition Officer Vs. Bonifacio do Rego
|
March 31, 2004 |
DY. COMMISSIONER OF INCOME TAX Vs. MAHENDRA M. MEHTA
|
March 30, 2004 |
EBERS PHARMACEUTICALS LTD . Vs. JOINT COMMISSIONER OF INCOME TAX
|
January 19, 2004 |
ECHJAY INDUSTRIES P LTD Vs. STATE OF MAHARASHTRA
|
April 16, 2004 |
EDALSTAHI AGENCIES PVT LTD Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
July 5, 2004 |
EDUCATION OFFICER ZILLA PARISHAD NAGPUR Vs. CHINTAMAN S O KRISHNARAO MARPAKWAR
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October 16, 2004 |
EKNATH MOTIRAM GAVIT Vs. STATE OF MAHARASHTRA
|
February 4, 2004 |
ELECTRONICS CORPORATION OF INDIA LTD Vs. ELECTRONICS CORPORATION OF INDIA LTD
|
April 2, 2004 |
Ema Maria de Thomas Noronha de Menezes Vs. State of Goa
|
January 20, 2004 |
EMCO LTD Vs. STATE OF MAHARASHTRA
|
May 6, 2004 |
EMPLOYEES STATE INSURANCE CORPORATION Vs. BAL GANGADHAR SHETTY
|
February 13, 2004 |
EMPLOYEES STATE INSURANCE CORPORATION LTD Vs. LUSAKA ENGINEERING WORKS
|
April 19, 2004 |
EMTEX INDUSTRIES LTD Vs. MAHARASHTRA INDUSTRIAL DEVELOPMENT CORPORATION LIMITED
|
April 2, 2004 |
ENGINEERING MAZDOOR SABHA Vs. ADDITIONAL COMMISSIONER OF LABOUR
|
August 2, 2004 |
ENGINEERING WORKERS ASSOCIATION Vs. J D JAMDAR
|
June 9, 2004 |
ENGINEERS COMBINE Vs. NOVA DHATU UDYOG LTD
|
April 27, 2004 |
ENTERTAINMENT NETWORK (INDIA) LTD Vs. MUSIC BROADCAST (P) LTD
|
April 13, 2004 |
Environmental Engineer Inc Vs. Maharashtra Pollution Control Board
|
March 16, 2004 |
ESKAY ENTERPRISES Vs. SURESH P HINDUJA
|
December 4, 2004 |
ESQUIRE POLYMERS LTD Vs. APPELLATE AUTHORITY FOR INDUSTRIAL AND FINANCIAL RECONSTRUCTION
|
January 15, 2004 |
ESTAQUIO L A MISQUITTA Vs. STATE OF GOA
|
August 13, 2004 |
EUFEMIA CLARA PEREIRA Vs. MINGUEL LUIS GOMES
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April 28, 2004 |
EUROLEX INDUSTRIES AND EXPORTS LTD Vs. STATE OF MAHARASHTRA
|
January 16, 2004 |
EUROPEAN INVESTRMENT LTD Vs. TRIUMPH INTERNATIONAL FINANCE INDIA LTD
|
March 5, 2004 |
EVEREST MEDIA P LTD Vs. NUMECH EMBALLAGE LTD
|
February 26, 2004 |
EVERGREEN ENGINEERING WORKS Vs. MAHARASHTRA STATE ELECTRICITY BOARD
|
February 3, 2004 |
EVORCIO SINDULFO VISITACAO DA CONCEICAO SOUZA EREMITA Vs. MARIA CONCEICAO EDILDA DE SOUZA PROENCA
|
November 4, 2004 |
EXECUTIVE ENGINEER ENVIRONMENTAL Vs. GOKARNAPRASAD DAMODHAR DUBEY
|
March 3, 2004 |
EXECUTIVE ENGINEER IV ELECTRICITY DEPARTMENT Vs. SHIRDI STEEL RE RO-ROLLERS P LTD
|
November 3, 2004 |
EXECUTIVE ENGINEER SANGLI IRRIGATION DIVISION SANGLI Vs. PANDURANG VISHNU SANDAGE
|
September 14, 2004 |
EXECUTIVE ENGINEER, SANGLI Vs. STATE OF MAHARASHTRA
|
September 14, 2004 |
EXTRUSION PROCESSES LTD Vs. RAJENDRA A SAV
|
June 16, 2004 |
F A PICTURE INTERNATIONAL Vs. CENTRAL BOARD OF FILM CERTIFICATION MUMBAI
|
November 5, 2004 |
FABER-CASTELL AKTIENGESELLSCHAFT Vs. PIKPEN P LTD
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February 13, 2004 |
FARIDA MIRZA Vs. SARFARAZ MIRZA
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July 15, 2004 |
FAROKH BEHRAM IRANI Vs. STATE OF MAHARASHTRA
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September 23, 2004 |
FATEHSINH MOHANSINH CHAUHAN Vs. UNION TERRITORY OF DADRA and HAVELI
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October 8, 2004 |
FATIMA ABDUL REHMAN OMER Vs. SALAM MOIN ZAFAR
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February 25, 2004 |
FATTECHAND DHARAMCHAND MEHTA Vs. STATE OF MAHARASHTRA
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November 1, 2004 |
FIROZ MOHOMEDALI MAMDANI Vs. STATE OF MAHARASHTRA
|
January 14, 2004 |
FIZABI SHARAFALI BADASHAH Vs. MOHAN TARACHAND ATHAWANI
|
September 29, 2004 |
FLOTECH WELDING and CUTTING SYSTEMS LIMITED Vs. CHANDERSINGH
|
March 4, 2004 |
FOMENTO RESORTS AND HOTELS LTD Vs. PANJIM PLANNING AND DEVELOPMENT AUTHORITY
|
July 19, 2004 |
FOOD INSPECTOR BULDHANA Vs. BALKISAN BANSILAL CHANDAK
|
August 3, 2004 |
FORESHORE CO OPERATIVE HOUSING SOC LTD Vs. PRAVEEN D DESAI
|
May 6, 2004 |
FORUM OF MINORITY MANAGEMENT INSTITUTIONS Vs. STATE OF MAHARASHTRA
|
May 7, 2004 |
FORYSTHE TRANDING SERVICE LTD Vs. M V NIZURU
|
February 27, 2004 |
FRANCO INDIAN RESEARCH PVT LTD Vs. UNICHEM LABORATORIES LTD
|
December 20, 2004 |
FRANK MORAES Vs. JOAQUIM DE MASCARENHAS
|
August 5, 2004 |
FREDDY MERGULHAO, MAJOR, PRESENTLY WORKING FOR INSTITUTE OF PUBLIC ASSISTANCE Vs. STATE OF GOA
|
August 19, 2004 |
FUICHAND Vs. STATE OF MAHARASHTRA
|
June 17, 2004 |
FULCHAND VASANT BHAIRAT Vs. STATE OF MAHARASHTRA
|
April 20, 2004 |
FULKUMAR SURATSINGH SIGRAHWA Vs. STATE OF MAHARASHTRA
|
July 26, 2004 |
FULL TIME MEDICAL TEACHERS ASSOCIATION Vs. COMMISSIONER THANE MUNICIPAL CORPN
|
September 22, 2004 |
FUNDACIO PRIVADA INTERVIDA P FOUNDATION ESTABLISHED Vs. ADDITIONAL COMMISSIONER
|
September 29, 2004 |
G E CAPITAL SERVICE INDIA Vs. SHARP INDUSTRIES LTD
|
November 5, 2004 |
G E CAPITAL SERVICES INDIA Vs. SHARP INDUSTRIES LTD
|
May 5, 2004 |
GADRE CONSTRUCTIONS Vs. SADASHIV KESHAV SATHE
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March 10, 2004 |
GAJANAN Vs. SHEELA GAJANAN
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July 30, 2004 |
GAJANAN R SALVI Vs. SATISH SHANKAR GUPTE
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February 10, 2004 |
GAJANAN S O WASUDEO MISAL Vs. STATE OF MAHARASHTRA
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July 19, 2004 |
GAMBAR PLASTICS Vs. UNION OF INDIA
|
April 20, 2004 |
GAMBAR PLASTICS, PRADEEP D JOSHI Vs. CUSTOMS, EXCISE & GOLD (CONTROL) APPELLATE TRIBUNAL
|
March 9, 2004 |
GAMBHIR RAJARAM CHAUDHARI Vs. NIRMALA
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December 23, 2004 |
GAMMON INDIA LTD Vs. ASHWIN DAFTARY
|
September 13, 2004 |
GANAPATRO ANANDRAO BHOSALE Vs. DINKARRAO MANYABA BHOSALE
|
September 22, 2004 |
GANESH ARJUN GHATWAL Vs. SHRIMATI ARJUN GHATWAL
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October 27, 2004 |
GANESH BENZOPLAST LTD Vs. STATE
|
May 6, 2004 |
Ganesh Narayan Bhumkar Vs. State of Maharashtra
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February 13, 2004 |
GANESH NAVALSINGH THAPA Vs. COMMISSIONER OF POLICE
|
November 5, 2004 |
GANESH S O PUNDALIK KARANKAR Vs. STATE OF MAHARASHTRA
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October 25, 2004 |
GANESH S O YADAVRAO BHUTEKAR Vs. STATE OF MAHARASHTRA
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July 30, 2004 |
GANESH VISHWANATH DESHPANDE Vs. BALAJI CARRIERS TL
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September 23, 2004 |
GANESHKUMAR MAKHANLAL CHANDAK Vs. NAGPUR URBAN CO OP BANK LTD
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October 27, 2004 |
GANGADHAR Vs. TRIMBAK
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April 12, 2004 |
GANGADHAR ALIAS GANGARAM SHANKAR DHOTRE Vs. STATE OF MAHARASHTRA
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February 12, 2004 |
GANGADHAR YESHWANT PARANJAPE Vs. COMMISSIONER PUNE MUNICIPAL CORPORATION PUNE
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March 22, 2004 |
GANGAPUR CO OP SUGAR FACTORY LTD Vs. STATE OF MAHARASHTRA
|
December 6, 2004 |
GANGUBAI BHAGWAN SALAWADE Vs. CHIMANABAI SURYABHAN SALAWADE
|
June 29, 2004 |
GANPAT KHANDERAO DESHMUKH Vs. RAMCHANDRA TUKARAM GAWANDE
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July 19, 2004 |
GANU BHAU MOHITE Vs. STATE OF MAHARASHTRA
|
July 7, 2004 |
GARLICK ENGINEERING A DIVISION OF EMPIRE INDUSTRIES LTD Vs. KUMAR KHANOLKAR
|
April 27, 2004 |
GARWARE MARINE INDUSTRIES LTD Vs. UNION OF INDIA
|
December 8, 2004 |
GARWARE POLYESTER LIMITED Vs. UNION OF INDIA
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January 16, 2004 |
GAS AUTHORITY OF INDIA LIMITED NEW DELHI Vs. OFFICIAL LIQUIDATOR MUMBAI
|
January 16, 2004 |
GAURANG V MERCHANT Vs. MADHLISO & CO PVT LTD
|
February 6, 2004 |
GAURI MOHAN POHOOMUL Vs. REGIONAL DIRECTOR EMPLOYEES STATE INSURANCE CORPN
|
August 6, 2004 |
GEETA SATISH GOKARNA Vs. SATOSJ SHANKARRAO GOKARNA
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March 29, 2004 |
GENERAL MANAGER Vs. PORARAPU DURGAYYA RAJAYYA
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March 19, 2004 |
GENERAL MNAGER GOVT MILK SCHEME Vs. Y K BIRAJDAR
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April 1, 2004 |
GHANSHAM DASHARATH WAGHMARE Vs. STATE OF MAHARASHTRA
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February 16, 2004 |
GHANSHYAM V KUKREJA Vs. BHAGNARI PANCHAYAT TRUST
|
October 15, 2004 |
GIRIJA RAJARAM Vs. UNION OF INDIA
|
August 10, 2004 |
GIRISHCHANDRA RAMCHANDRA SHARMA Vs. SHREERAM RAMDHARI MORYAJI
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August 24, 2004 |
GIRJAPPA S O RAMBHAU SUTAR Vs. YASHWANTA S O GANGARAM GANDALE
|
October 28, 2004 |
Glaxosmithkline Pharmaceuticals LTD Vs. Union of India
|
February 16, 2004 |
Global Marketing Direct Limited Vs. GTL Limited
|
March 19, 2004 |
GLOBAL TRUST BANK LIMITED Vs. IN RE
|
May 6, 2004 |
GOA ANTIOBIOTICS AND PHARMACEUTICALS LIMITED Vs. NAMDEV SHANKAR
|
July 22, 2004 |
GOA CARBONIC INDUSTRIES PVT. LTD., GOA Vs. BHARAT PUMPS & COMPRESSORS LTD., (A GOVT. OF INDIA ENTERPRISE WHICH IS A SUBSIDIARY OF BHARAT YANTRA NIGAM LTD.) NAINI, ALLAHABAD U.P.
|
June 15, 2004 |
GOA HANDI CRAFTS Vs. PINKY SHIPYARD PVT LTD
|
September 10, 2004 |
GOA MRF EMPLOYEES UNION Vs. R S MARDOLKAR EX OFFICIO
|
February 23, 2004 |
Goa Urban Co operative Bank LTD Vs. Avelino Noronha AND Sons
|
April 5, 2004 |
GOCUL B NAIK Vs. SONSO CHUDU NAIK
|
July 16, 2004 |
GODREJ AND BOYCE MANUFACTURING COMPANY P LTD Vs. KHERULLA HASANALI PATHAN
|
September 22, 2004 |
GODREJ and BOYCE MFG CO LTD Vs. SRIDHAR JAGANNATH NERURKAR
|
July 6, 2004 |
GODREJ INDUSTRIES LIMITED Vs. UNION OF INDIA
|
March 22, 2004 |
GOKULDAS RAMA GAUDE Vs. V.G. QUENIM
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November 2, 2004 |
GOKULDAS SUNDERLAL BAGDI Vs. PRESIDING OFFICER
|
October 21, 2004 |
GOLDEREST EXPORTS Vs. SWISSGEN N V
|
December 1, 2004 |
GOMANTAK MAZDOOR SANGH Vs. MORMUGAO PORT TRUST
|
September 20, 2004 |
GONDIA MUNICIPAL COUNCIL THROUGH ITS CHIEF OFFICER Vs. SHANKARLAL LODHULAL AGRAWAL
|
July 21, 2004 |
Gopal Balcrishna Fallary Vs. State of Goa
|
April 6, 2004 |
Gopal Builders AND Developers Vs. Maria Santana Julia
|
June 10, 2004 |
Gopal Chandra Saha Vs. Municipal Corporation
|
January 19, 2004 |
GOPAL GANESH PATIL Vs. SUDAMBADHU PATIL
|
April 12, 2004 |
GOPAL KRISHNA RAUT Vs. COMMISSIONER PUNE
|
July 27, 2004 |
GOPAL NARAYAN DIKSHIT Vs. SECRETARY, LAW AND JUDICIAL DEPARTMENT, GOVERNMENT OF MAHARASHTRA, SECRETARY, REVENUE AND FORESTS DEPARTMENT, MANTRALAYA, MUMBAI
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September 3, 2004 |
GOPAL PANDURANG LIPANE AND ORS Vs. RATNABAI SHIVRAM KALE, OCC, AGRICULTURE, NOS 10 TO 12 ALL RESIDING AT JAMBULWADI, TALUKA - HAVELI, DIST PUNE
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September 30, 2004 |
GOPAL SHANKARLAL PARDESHI Vs. NARSAYYA SADASHIV YADAV
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September 8, 2004 |
GOPAL SHANKARLAL PARDESHI Vs. NARSAYYA SADASHIV YADAV
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September 9, 2004 |
GOPALKRISHNA S/O DOMAJI ASWALE Vs. STATE OF MAHARASHTRA
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June 28, 2004 |
GOPI KHEMA RATHOD Vs. COMMISSIONER OF POLICE
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August 30, 2004 |
GOPINATH DAULAT DALVI Vs. STATE OF MAHARASHTRA
|
October 27, 2004 |
GORAKNATH KALURAM SHINDE Vs. STATE OF MAHARASHTRA
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August 4, 2004 |
GORDHANDAS LALCHND Vs. KUBCHAND TIRTHDAS TAILOR
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June 29, 2004 |
GORGUBAI SHANKARRAO GHODKE Vs. SHRXNIVAS RAMCHANDRA KOPARDE
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April 5, 2004 |
GOVARDHAN P THANKARE Vs. JANARDHAN G THAKARE
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July 15, 2004 |
GOVERDHANDAS MULCHAND AGRAWAL Vs. BHERULAL UDERAM BAGADE
|
September 3, 2004 |
GOVERNMENT OF GOA THROUGH ITS CHIEF SECRETARY, SECRETARIAT, PANAJI AND DEPUTY COLLECTOR (REV.), COLLECTORATE, PANAJI Vs. M/S. AGRAWAL MINERALS (GOA) PVT. LTD., O/AT ANANT BHUVAN, STATION ROAD, MARGAO THROUGH ITS DIRECTOR SHRI PURUSHOTTAM R. KEJRIWAL, R/O MARGAO
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March 16, 2004 |
GOVIND BHAGOJI KAMABLE Vs. ABA BHHAGOJI KAMABLE
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August 2, 2004 |
GOVIND KANU MADHAVI Vs. SPL LAND ACQUISITION OFFICER
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April 29, 2004 |
GOVIND LAXMAN JADHAV Vs. NAMDEO BALU JADHAV
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July 5, 2004 |
GOVIND SADASHIV Vs. DATTARAM RAMCHANDRA
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July 29, 2004 |
Govind Sazro Salgaonkar Vs. Laxman Sazro Salgaonkar
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March 25, 2004 |
GOVIND VISHWANATH VARNE Vs. PRABHAKAR VASUDEO REGE
|
September 21, 2004 |
GOVIND VITHAL PATWARDHAN Vs. SUMATI SHRIPAD JOSHI
|
October 5, 2004 |
GOVINDA BHAGOJI KAMABLE Vs. SADU BAPU KAMBLE
|
August 2, 2004 |
GOVINDAPRASAD AMRITLAL BURMAN Vs. STATE OF MAHARASHTRA
|
January 9, 2004 |
GOVINDRAO S/O GANGARAMJI AJMIRE Vs. DADARAO @ SHRAWAN S/O GANGARAMJI AJMIRE
|
April 6, 2004 |
GRAMSUDHAR SAMITI MAHADULLA Vs. GRAMPANCHAYAT MAHADULLA
|
June 11, 2004 |
GREAVES COTTON and COMPANY LTD Vs. STATE OF MAHARASHTRA
|
August 24, 2004 |
GUARDIANSHIP Vs. ZAYEED PHARUKH
|
November 30, 2004 |
GULAB BABARAO ALIAS BABANJI REKHATE Vs. STATE OF MAHARASHTRA
|
January 27, 2004 |
GULAB BHIVA MODAK Vs. P H KANTHARIA
|
August 6, 2004 |
GULAB LAHANU DORGE Vs. NAMDEO RAMKRISHNA KATKAR
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February 24, 2004 |
GULAB PANDURANGJI BOKADE & ORS. Vs. STATE OF MAHARASHTRA & ORS.
|
April 5, 2004 |
GULABRAO DHARMA POL Vs. UNION OF INDIA
|
April 30, 2004 |
GULAM MUSTAFFA KURESHI Vs. MEMBER INDUSTRIAL COURT
|
October 21, 2004 |
GULAM SIDHPURA Vs. MADHAVLAL N PITTIE ESQUIRE, STATE OF MAHARASHTRA
|
September 13, 2004 |
GURU NANAK INDUSTRIES Vs. STATE OF MAHARASHTRA
|
August 23, 2004 |
GURUBACHANDSINGH KARTARSINGH VIRK Vs. MUKATARSINGH BUTASINGH
|
July 26, 2004 |
GURUDAS G PAI Vs. STATE OF GOA
|
October 26, 2004 |
GURUDAS R. NAIK Vs. STATE OF GOA THROUGH THE SECRETARY P.W.D.
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May 6, 2004 |
HAFIZABI MIYAJANI Vs. GULAM MOHAMADS DADAMIYA
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October 16, 2004 |
HALDYN GLASS LTD Vs. MAHARASHTRA GENERAL KAMGAR UNION
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June 22, 2004 |
HAMAJA MOHIDDIN KUTTY Vs. STATE OF MAHARASHTRA
|
April 15, 2004 |
HAMID KHAN NAYYAR HABIB KHAN Vs. EDUCATION OFFICER SECONDARY ZILLA PARISHAD
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April 2, 2004 |
HAMIDALIASBHURYA YAKUBKHAN PATHAN Vs. STATE OF MAHARASHTRA
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September 7, 2004 |
HANMANT DADA BHOSALE Vs. STATE OF MAHARASHTRA
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January 20, 2004 |
HANMANTAPPA MURTYAPPA VIJAYAPURE Vs. STATE OF MAHARASHTRA
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April 27, 2004 |
Hans Jurgen Buchmann Vs. Leopoldina C Rodrigues
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April 30, 2004 |
Hanuman Mahadeo Narvekar alias Shirodkar Vs. Allahabad Bank
|
February 12, 2004 |
HANUMANDAS MADANLAL SHARMA Vs. AHMEDNAGAR MUNICIPAL COUNCIL AHMEDNAGAR
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July 19, 2004 |
HANUMANT GANAPATI SHINDE Vs. VASANT SHIVRAM BARTAKKE
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June 10, 2004 |
Hanumanth Chauvan Vs. STATE OF MAHARASHTRA
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April 16, 2004 |
HANUMAT SAHAKARI DUDH UTPADAK SANSTHA MARYADIT Vs. STATE OF MAHARASHTRA
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March 18, 2004 |
HARIBHAU BALIRAMJI WANKHEDE Vs. ADDITIONAL COMMISSIONER AMRAVATI DIVISION
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November 2, 2004 |
HARIBHAU SADASHIV WATANE Vs. RAJU DAULATRAO BORKAR
|
April 8, 2004 |
HARIDAS NAMDEORAO RAWANKAR Vs. PUNJABRAO KRISHI VIDYAPEETH
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September 3, 2004 |
HARINARAYAN G BAJAJ Vs. L K P SECURITIES LTD
|
March 11, 2004 |
HARISCHANDRA VITHOBA NARAWADE Vs. VATSALABAI NARAYAN SHINDE
|
July 22, 2004 |
HARISH BALKRISHNA MAHAJAN Vs. OIL AND NATURAL GAS CORPORATION LTD
|
February 21, 2004 |
HARISH SITARAM CHOURASIA Vs. STATE OF MAHARASHTRA
|
December 17, 2004 |
HARISHCHANDRA DHONDUSHETH KHUDE Vs. VITHOBA RAKHUMAI DEVSTHAN PUBLIC TRUST
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January 8, 2004 |
HARSHADRAI MOHANLAL BHAMMAR Vs. ANIL BABURAO GHODESWAR
|
August 4, 2004 |
HARUN ILANI MULANI Vs. STATE OF MAHARASHTRA
|
March 1, 2004 |
HAWABI MANSOAR AHMED PATWARI WD/O MANSOOR AHMED NOORMIYA Vs. 7TH LABOUR COURT, ARUN CHAMBERS, TARDEO, BOMBAY
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September 15, 2004 |
HAWABI MANSOOR AHMED PATWARI Vs. CARONA LTD
|
September 15, 2004 |
HEAD MASTER AMAR HIGH SCHOOL AURANGABAD Vs. LATA GAJANAN SURYAWANSHI
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September 2, 2004 |
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July 30, 2004 |
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August 26, 2004 |
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KRISHANA GANAPAT KASAR Vs. INDIA UNITED MILLS NO 2
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October 16, 2004 |
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August 31, 2004 |
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September 29, 2004 |
Lakshon Electronics Pvt LTD Vs. Deputy Collector and S D O
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April 19, 2004 |
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April 6, 2004 |
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June 22, 2004 |
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December 1, 2004 |
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January 9, 2004 |
Lavachandra Gaundalkar Vs. Sitaram Atmaram Naik
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June 10, 2004 |
LAXI JAHU MAHALA Vs. U T OF DADRA and NAGAR HAVELI
|
December 22, 2004 |
LAXMAN DHONDI ZURALE Vs. YASHODABAI SRIPATRAO
|
July 16, 2004 |
LAXMAN IRAPPA HATTI Vs. STATE OF MAHARASHTRA
|
July 15, 2004 |
LAXMAN JAIRAM JADHAV Vs. STATE OF MAHARASHTRA
|
February 4, 2004 |
Laxman K Patil Vs. State of Goa
|
March 10, 2004 |
LAXMAN KHANDU SHINDA Vs. MANAGING DIRECTOR VASANTDADA SHETKARI SAKHAR KARKHANA LTD
|
June 11, 2004 |
LAXMAN NAMDEO TAMBAT Vs. JAYANT ANANT BELSARE
|
February 3, 2004 |
LAXMAN R SHIRVOIKAR Vs. DIVISIONAL RAILWAY MANAGER SOUTH CENTRAL RAILWAY
|
April 12, 2004 |
LAXMAN R VAJAGE Vs. COLLECTOR OF BOMBAY
|
September 1, 2004 |
LAXMAN SHANKAR KALEDHONKAR Vs. HONORARY SECRETARY WALWA TALUKA EDUCATION SOC
|
August 3, 2004 |
LAXMANRAMJI DESHMUKH Vs. RAJABAI
|
February 10, 2004 |
LAXMI KOLI BABITA Vs. STATE OF MAHARASHTRA
|
September 9, 2004 |
LAXMI OIL MILLS Vs. MOHANLAL HARIKISAN KABRA
|
June 25, 2004 |
LAXMIBAI WD/O SHRIPAT KUMARE Vs. CHIEF EXECUTIVE OFFICER
|
June 23, 2004 |
LAXMIKANT GANGADHAR ANCHARWADKAR Vs. STATE OF MAHARASHTRA
|
December 22, 2004 |
LAXMINARAYAN MOTILAL GUPTA Vs. BHAGWANDAS BHAGONELAL SAHU
|
September 22, 2004 |
LIFE INSURANCE CORPN OF INDIA Vs. M RAMARAO
|
July 15, 2004 |
LIFE INSURANCE CORPORATION OF INDIA Vs. MAYA ALIAS MAHAMAYA MAHABALESHWAR DESSAI
|
May 6, 2004 |
LIKICK NIXON LIMITED Vs. GLOBAL TRUST BANK LIMITED
|
May 6, 2004 |
LILAVATI MATHURDAS VALLABHADAS Vs. VIJAYKUMAR NAROTTAM KAPADIA
|
June 16, 2004 |
LILLY MASCARNEHAS Vs. STATE OF MAHARASHTRA
|
April 21, 2004 |
LIMBRAJ WAMAN YEDE Vs. STATE OF MAHARASHTRA
|
January 12, 2004 |
LOCKWOOD INDUSTRIAL AND TRANSPORT SERVICES Vs. VICTORIA TIMBER SUPPLYING COMPANY
|
December 23, 2004 |
LOVIN FERRAO Vs. STATE OF GOA
|
July 12, 2004 |
M E L EMPLOYEES CO OPERATIVE CREDIT SOCIETY LIMITED Vs. DIVISIONAL JOINT REGISTRAR
|
March 15, 2004 |
M G SHIRNATTI Vs. PURNIMA SHARMA
|
April 2, 2004 |
M I QUERESHI YASIN MOHAMMAD Vs. KHATOONBI M A QADAR
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March 16, 2004 |
M ISMAIL Vs. STATE OF MAHARASHTRA
|
October 7, 2004 |
M N MISHRA Vs. SIEMENS
|
October 7, 2004 |
M R FERNANDES Vs. AIR INDIA LTD
|
January 7, 2004 |
M R GAWAI ENTERPRISE Vs. VIDARBHA URBAN CO OP BANK LTD
|
June 25, 2004 |
M R KULKARNI Vs. BANK OF MAHARASHTRA
|
February 13, 2004 |
M S E B CHIEF ENGINEER Vs. NARAYAN WADGUJI NAGPURE
|
October 29, 2004 |
M/S. HOUSE OF FURNITURE MAKERS AND OTHERS Vs. M/S. GOA ELECTRONICS LIMITED AND OTHERS
|
August 16, 2004 |
MAAN AGRO CENTRE Vs. EID PARRYA INDIA LTD
|
December 23, 2004 |
MACHINDRA JAYWANT BHOSALE Vs. STATE OF MAHARASHTRA
|
January 12, 2004 |
MACHINDRA TUKARAM RAKHAPASRE YERAWADA CENTRAL PRISON Vs. STATE OF MAHARASHTRA
|
September 7, 2004 |
MADANLAL TAPARIA Vs. BANK OF RAJASTHAN LTD
|
December 14, 2004 |
MADHAO SOMAJI SARODE Vs. JOTIBA DHYAN UPASAK SHIKSTHA DUDHALA
|
July 30, 2004 |
MADHAV VITHAI CHITALE Vs. BHADHTI VASUDEO RANADE
|
January 20, 2004 |
MADHAVRAO DIGAMBER RASANE Vs. STATE OF MAHARASHTRA
|
October 16, 2004 |
MADHU MALHOTRA Vs. IQBAL AKHTAR
|
November 5, 2004 |
MADHU MALHOTRA Vs. IQBAL AKHTAR
|
October 8, 2004 |
MADHUKAR DEOMAN PATIL Vs. STATE OF MAHARASHTRA
|
July 23, 2004 |
MADHUKAR GAIKWAD Vs. GENERAL INSURANCE CORPN OF INDIA
|
April 19, 2004 |
MADHUKAR GANESH JADHAV Vs. STATE OF MAHARASHTRA
|
September 29, 2004 |
MADHUKAR KISANRAO CHATUR Vs. STATE OF MAHARASHTRA
|
February 13, 2004 |
MADHUKAR PUNDLIK INGALE Vs. STATE OF MAHARASHTRA
|
January 29, 2004 |
MADHUKAR RAGHUNATH BHAVE Vs. WYAWAHARE and SONS
|
August 26, 2004 |
MADHUKAR RANGNATH KULKARNI Vs. NEW INSURANCE CO LTD
|
September 23, 2004 |
MADHUKAR RANGNATH KULKARNI Vs. UNION OF INDIA, MUMBAI
|
September 23, 2004 |
MADHUKAR S O NATHURAMSAO BIJWAR Vs. MOTIRAMJI NAGOJI ASHTIKAR
|
December 9, 2004 |
MADHUSUDAN WAMAN DESAI Vs. RATNAGIRI DISTRICT CENTRAL CO OPERATIVE BANK LTD
|
July 15, 2004 |
MAGNA GRAPHICS LTD Vs. PRAKASH SABDE
|
February 20, 2004 |
MAHAARASHTRA STATE ELECTRICITY BOARD Vs. UNION OF INDIA
|
April 21, 2004 |
MAHADEO LAXMAN KUMARE Vs. UNION OF INDIA
|
June 30, 2004 |
MAHADEO NATHAJI NEWASE Vs. SHANKAR KRISHNA VARPE
|
July 7, 2004 |
MAHADEO S O MOTIRAM GAWAI Vs. STATE OF MAHARASHTRA
|
July 19, 2004 |
MAHADEORAO GOVINDRAO RAUT Vs. STATE OF MAHARASHTRA
|
October 18, 2004 |
MAHADEV BALU GIRI Vs. STATE OF MAHARASHTRA
|
February 6, 2004 |
Mahadhan Real Estates LTD Vs. Anjali Real Estates Pvt Ltd
|
February 26, 2004 |
MAHADU GOVINDA KAPSE & ORS. Vs. GYANUJI AMRATA WAGHALE & ORS.
|
April 12, 2004 |
MAHALAKSHMI DYEING AND PRINTING (I) PRIVATE LIMITED Vs. UNION OF INDIA
|
December 22, 2004 |
MAHALAKSHMI DYEING AND PRINTING (I) PVT. LTD. Vs. UNION OF INDIA (UOI)
|
December 12, 2004 |
MAHANDRAKUMAR MOOLCHAND JAIN Vs. SATE OF MAHARASHTRA
|
June 17, 2004 |
MAHARANA PRATAP EDUCATION SOCIETY, DEHANI, YAVATMAL Vs. KEKHA WD/O VIJAY LATIAR
|
February 11, 2004 |
MAHARASHTRA ACADEMY OF ENGINEERING AND EDUCATION Vs. MAHARASHTRA UNIVERSITY OF HEALTH
|
March 12, 2004 |
MAHARASHTRA CERTIFIED AUDITORS ASSOCIATION Vs. STATE OF MAHARASHTRA
|
August 13, 2004 |
MAHARASHTRA ENGINEERING PLASTIC AND GENERAL KAMGAR UNION Vs. LITTLE KIDS
|
December 17, 2004 |
MAHARASHTRA GENERAL KAMGAR UNION Vs. HALDYN GLASS WORKS
|
December 3, 2004 |
MAHARASHTRA GENERAL KAMGAR UNION Vs. PIX TRANSMISSION LTD
|
October 27, 2004 |
MAHARASHTRA GENERAL KAMGAR UNION Vs. J K CHEMICAL LIMITED
|
January 8, 2004 |
MAHARASHTRA JEEVAN PRADHIKARAN Vs. LARK CONSTRUCTION P
|
September 30, 2004 |
MAHARASHTRA MUDRAN PARISHAD Vs. STATE OF MAHARASHTRA
|
May 6, 2004 |
MAHARASHTRA POWER DEVELOPMENT Vs. DABHOL POWER COMPANY
|
March 31, 2004 |
MAHARASHTRA REGIONAL BOARD OF EDUCATION and JUNIOR COLLAGES OF EDUCATION OF THE CHURCH OF NORTH INDIA Vs. PRESIDING OFFICER ADDITIONAL SCHOOL TRIBUNAL
|
July 22, 2004 |
MAHARASHTRA STATE CO OP BANK LTD Vs. JALGAON DISTRICT SALE SOC CO OP FEDERATION LTD
|
June 29, 2004 |
MAHARASHTRA STATE COOP AGRICULTURAL and RURAL DEVELOPMENT BANK LTD Vs. VASANT MAHADEO GIRE
|
August 17, 2004 |
MAHARASHTRA STATE ELECTRICITY BOARD Vs. DAMODHAR SAKHARAM BHOYAR
|
December 21, 2004 |
MAHARASHTRA STATE ELECTRICITY BOARD Vs. SURESH RAMCHANDRA PARCHURE
|
July 12, 2004 |
MAHARASHTRA STATE ELECTRICITY BOARD Vs. MAHARASHTRA ELECTRICITY REGULATORY COMMISSION
|
February 11, 2004 |
MAHARASHTRA STATE FARMING CORPORATION LTD Vs. BELAPUR SUGAR AND ALLIED INDUSTRIES LTD
|
February 16, 2004 |
MAHARASHTRA STATE FINANCIAL CORPORATION Vs. DEVIDAS K VIRKAR
|
May 5, 2004 |
MAHARASHTRA STATE ROAD DEVELOPMENT CORPORATION LTD Vs. LARSEN AND TOUBRO LIMITED
|
February 6, 2004 |
MAHARASHTRA STATE ROAD DEVERLOPMENT CORPN LTD Vs. LARSAN and TOUBRO LTD
|
February 20, 2004 |
MAHARASHTRA STATE ROAD TRANSPORT CORPORATION Vs. PRASAD VASANTRAO DESHPANDE
|
September 8, 2004 |
MAHARASHTRA STATE ROAD TRANSPORT CORPORATION Vs. BHASKAR KRISHNAJI RAUT
|
October 5, 2004 |
MAHARASHTRA STATE ROAD TRANSPORT CORPORATION AMRAVATI Vs. DARABKHAN
|
August 4, 2004 |
MAHARASHTRA STATE ROAD TRANSPORT CORPORATION NAGPUR Vs. ABDUL RASID SK FARID
|
October 11, 2004 |
MAHARUKH ADENWALLA Vs. STATE OF MAHARASHTRA
|
August 13, 2004 |
MAHAYA CHAITYA OZARE Vs. STATE OF MAHARASHTRA
|
September 29, 2004 |
MAHENDRA SHANKARRAO GODBOLE Vs. PRABHAKAR HARIRAM GULHANE
|
July 15, 2004 |
MAHESH AGRICULTURE IMPLEMENTS AND FORGINGS LTD Vs. MEMBER INDUSTRIAL COURT NAGPUR
|
November 4, 2004 |
MAHESH APPARAO SURYAWANSHI Vs. TULSABAI BHAGWANRAO SURYAWANSHI
|
July 1, 2004 |
MAHESH MANSARAM PATIL Vs. STATE OF MAHARASHTRA
|
June 16, 2004 |
MAHESH MANSARAM PATIL Vs. STATE OF MAHARASHTRA
|
June 26, 2004 |
MAHESH RANKA Vs. STATE OF MAHARASHTRA
|
October 28, 2004 |
MAHESH SHIVAJI DIGHE Vs. STATE OF MAHARASHTRA
|
April 16, 2004 |
MAHESH SUBASHCHANDRA SINDAGI Vs. STATE
|
September 9, 2004 |
MAHIM CAUSEWAY MACCHIMAR CO OP HOUSING SOC LTD Vs. VASANT RAMBHAU TARE
|
September 1, 2004 |
MAHINDRA AND MAHINDRA Vs. SHARAD LAXMAN DALVI
|
August 23, 2004 |
MAHINDRA AND MAHINDRA WORKERS UNION Vs. SURESH J RANE
|
October 18, 2004 |
MAINA KHEMKA Vs. UNION OF INDIA
|
June 16, 2004 |
MAJID A OOMERBHOY Vs. RASHI S OOMERBHOY
|
September 28, 2004 |
Majid Yusuf Shaikh Vs. State of Maharashtra
|
February 11, 2004 |
MAKAJI N Vs. BAI M KAMBLE
|
July 2, 2004 |
MAKBOOL ABDUL RAZZAK Vs. STATE OF MAHARASHTRA
|
August 24, 2004 |
MAKBOOL ABDULRAZZAK Vs. STATE OF MAHARASHTRA
|
August 23, 2004 |
MAKER CHAMBER III CO OP HOUSING SOCIETY LTD Vs. S B I COMMERCIAL and INTERNATIONAL BANK LTD
|
March 3, 2004 |
MALAN MAROTI GAJBHE Vs. SUB AREA MANAGER
|
September 9, 2004 |
MALANBEE Vs. WAHED MIRZA BHURU MIRZA
|
March 31, 2004 |
MALHARI GANGARAM KALE Vs. SHENFAD NAMDEO TAYADE
|
June 25, 2004 |
MALLIKARJUN GUNDAPPA PATIL Vs. AMBADAS BABURAO VARDEKARA
|
August 19, 2004 |
MALPANI INFERTILITY CLINIC P LTD Vs. APPROPRIATE AUTHORITY PNDT ACT
|
September 17, 2004 |
MALU SHRIPATIGADEKAR Vs. RAOSAHEB
|
June 25, 2004 |
MANAGING DIRECTOR GOA IDC Vs. SADASHIVA S N SARDESSAI
|
September 15, 2004 |
MANGALA Vs. MAHARASHTRA STATE ROAD TRANSPORT CORPORATION
|
October 11, 2004 |
Mangala Raju Patel Vs. State of Maharashtra
|
February 10, 2004 |
MANGILAL NARSINGDAS GATTANI Vs. DAULAT S/O SRIPAT SHEWALE
|
August 29, 2004 |
MANGILAL S MUNDADA Vs. MANGALA M MUNDADA
|
February 9, 2004 |
MANIBEN PALJIBHAI PARMAR Vs. UNION OF INDIA
|
April 15, 2004 |
MANIBHADRA PROCESSORS Vs. ADDITIONAL COMMISSSIONER CENTRAL EXCISE
|
March 29, 2004 |
MANIK SAHADU BORSHE Vs. UNION OF INDIA
|
September 9, 2004 |
MANIK VITHALRAO SURYAWANSHI Vs. STATE OF MAHARASHTRA
|
March 8, 2004 |
MANISHA PRALHAD BHOSLE Vs. STATE OF MAHARASHTRA
|
January 29, 2004 |
MANISHA SANDEEP GADE Vs. SANDEEPVINAYAK GADE
|
October 1, 2004 |
MANJU ANWARALI KHATUN Vs. STATE OF MAHARASHTRA
|
December 22, 2004 |
MANJULABAI WD/O SHALIKRAM GOHATE Vs. BHAGIRATHIBAI WD/O GANESHRAO GOHATE
|
April 23, 2004 |
MANMATHAPPA VARAPPA HALKUDE Vs. BASAWRAJ SANGAPPA BELURE
|
December 7, 2004 |
MANOHAR BHATIA Vs. P K RAGHAVAN
|
April 7, 2004 |
MANOHAR G SCINDIA Vs. UNION OF INDIA
|
April 22, 2004 |
MANOHAR KUSHABA GANGURDE Vs. POLICE SUB INSPECTOR OF THE STATE OF MAHARASHTRA
|
June 10, 2004 |
Manohar Naik Vs. Fr Thomas Gonsalves
|
February 10, 2004 |
MANOHAR RUSTAM BUNDE Vs. STATE OF MAHARASHTRA
|
June 14, 2004 |
MANOHAR V BARAD Vs. UNION OF INDIA
|
February 13, 2004 |
MANOHAR WALMIK NARAYANRAO KABLE Vs. STATE OF MAHARASHTRA
|
October 4, 2004 |
MANOJ AMDAS INGLE Vs. MEMBER INDUSTRIAL COURT
|
March 19, 2004 |
MANORAMA Vs. LUKMANSHAH KASAMSHAH
|
April 26, 2004 |
MANORAMABAI AMRUTRAO DESHMUKH Vs. LAXMAN ATMARAM KATHALE
|
July 2, 2004 |
MANSARAM SAMPAT PATIL Vs. SAMBHU HARCHAND CHAUDHARY
|
June 30, 2004 |
MANSARAM SAMPAT PATIL Vs. SHAMBHU HARCHAND CHOUDHARI
|
March 18, 2004 |
MANSARAM SAMPAT PATIL Vs. SAMBHU HARCHAND CHOUDHARI
|
March 3, 2004 |
MANSOOR AHMED MOHD. HASHIM Vs. CHAIRMAN/GEN. SECRETARY, YATEEM KHANA & MADRASA, ANJUMAN KHAIRUL ISLAM & ORS.
|
January 27, 2004 |
Mansur A Khan Vs. State of Maharashtra
|
February 27, 2004 |
MARATHWADA BANJARA SEVESANGH Vs. STATE OF MAHARASHTRA
|
April 12, 2004 |
Maria Greta Soarese Matos Sequeira Vs. Aleixo Caetano Colaco alias Caetano ColacoDied
|
June 10, 2004 |
MARINE CONTAINER SERVICES Vs. RAJESH DHIRAJLAL VORA
|
December 10, 2004 |
MARUTI SHAMRAO WADKAR Vs. STATE OF MAHARASHTRA
|
February 17, 2004 |
MARUTIRAO VISHWANATH BAGAL Vs. DINKAR KASHINATH MORE
|
July 26, 2004 |
MASTER SALIM IKRAMUDDIN ANSARI Vs. OFFICER IN CHARGE
|
August 13, 2004 |
MATRU ASHISH CO OPERATIVE HOUSING SOC LTD Vs. BHAGWAN V MOORJANEY
|
February 25, 2004 |
MATYABAI @ PARBATABAI W/O DHUNDILAL KUTARHE Vs. GODABAI W/O GODHAN SULAKHE
|
April 23, 2004 |
MAYARAJU GHAVGHAVE Vs. RETURNING OFFICER
|
March 26, 2004 |
MD RAFIQ MD TAJODDIN Vs. STATE OF MAHARASHTRA
|
November 25, 2004 |
MD.HASSAN S/O MD.YAQUB Vs. MUNICIPAL COUNCIAL, DARYAPUR
|
September 3, 2004 |
MEHBOOB SAYEED Vs. STATE OF GOA THROUGH CHIEF SECRETARY
|
January 29, 2004 |
MERIND LTD Vs. STATE OF MAHARASHTRA
|
May 6, 2004 |
METAL BOX INDIA LTD Vs. STATE OF MAHARASHTRA
|
April 30, 2004 |
MHATARBA LAXMAN DONGARE Vs. CENTRAL BANK OF INDIA
|
December 9, 2004 |
MILLS CO LTD Vs. MANGALDAS & SONS
|
August 12, 2004 |
MINERAL SALES PVT LTD Vs. OTOKLIN PLANTS AND EQUIPMENTS LTD
|
June 21, 2004 |
MINGUELIN LOBO Vs. ARCHANA SAWANT
|
September 10, 2004 |
MIRZA AFZAL BAIG Vs. REGIONAL PASSPORT OFFICE THANE
|
June 24, 2004 |
MIRZA MUSHAQUE Vs. M S R T C
|
March 10, 2004 |
MISS ARLAND RODRIGUES Vs. STATE
|
July 1, 2004 |
MODERN BUILDERS Vs. STATE OF MAHARASHTRA
|
September 16, 2004 |
MOHAMMAD HANIF ABDUL MASJID ISANE Vs. JUNED MOHAMMAD JALAL
|
September 8, 2004 |
MOHAMMAD SALIM BASHIR SHAIKH Vs. STATE OF MAHARASHTRA
|
March 24, 2004 |
MOHAMMED ALI MCPO II Vs. CHIEF OF THE NAVAL STAFF
|
April 16, 2004 |
MOHAN BHANUDAS MOHITE Vs. STATE OF MAHARASHTRA
|
March 31, 2004 |
MOHAN CHHATURMAL Vs. STATE OF MAHARASHTRA
|
January 7, 2004 |
MOHAN N BHAWE Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY
|
November 29, 2004 |
MOHAN SADHU KAWALE Vs. STATE OF MAHARASHTRA
|
June 9, 2004 |
Mohan Shrawan Bhoir Vs. State of Maharashtra
|
February 3, 2004 |
MOHAN SHRAWAN BHOIR Vs. STATE OF MAHARASHTRA
|
March 3, 2004 |
MOHANBAI WD O RAMRATAN RATHI Vs. KHAIRATILAL KHADAKRAM PANJABI
|
December 9, 2004 |
MOHANLAL VANMALIDAS AND COMPANY BOMBAY Vs. COLLECTOR OF CUSTOMS PREVENTIVE AND GOLD CONTROL BOMBAY
|
January 21, 2004 |
MOHANRAJ BHIKU GANDHI Vs. KADAMMA NANUMANTA
|
November 25, 2004 |
MOHD AISANULLAH Vs. RAMESH DATTATRAYA ITHAPE
|
September 30, 2004 |
MOHD AYUB ALIMUDDIN SHAIKH ALIAS CHIKANA AYUB Vs. M N SINGH
|
January 6, 2004 |
MOHMAD YUSUF ANSARI Vs. G M SHARFUDDIN
|
July 26, 2004 |
Monica Lobo Vs. Sports Authority of Goa
|
January 21, 2004 |
MONISH H BHALLA Vs. SATYA PARKASH BAHI
|
October 19, 2004 |
MORAJEE GOCULDAS SPG and WVG CO LTD Vs. STATE OF MAHARASHTRA
|
May 6, 2004 |
MORARJEE GOCULDAS SPG & WVG CO LTD Vs. MORARJEE GOCULDAS SPG & WVG CO LTD
|
May 6, 2004 |
MOTILAL S O RAGHUDAYAL SRIVASTAVA Vs. STATE OF MAHARASHTRA
|
January 13, 2004 |
MOTIRAM BAPUNA WAGH Vs. STATE OF MAHARASHTRA
|
March 11, 2004 |
MOTIRAM JAGANNATH BHOIR Vs. RAJAARAM GOPAL MHASKAR
|
July 16, 2004 |
MR. BELARBINA DIAS MANDOLI AND OTHERS Vs. MR. G.A. A. GONSALVES, RESIDENT OF GUJIRA, SANTA CRUZ, ILHAS, GOA AND OTHERS
|
October 12, 2004 |
MR. FLOYD COUTINHO Vs. MRS. BEATRICA DIAS AND STATE
|
March 23, 2004 |
MUKAND LTD Vs. ITS WORKMEN
|
April 5, 2004 |
MUKESH RAMCHANDRA RAJPUT Vs. STATE OF MAHARASHTRA
|
December 10, 2004 |
MUKTABAI MAHADEO ANDHALE Vs. STATE OF MAHARASHTRA
|
April 15, 2004 |
MUKUND L VORA Vs. UNION OF INDIA
|
January 22, 2004 |
MUKUND LIMITED Vs. HINDUSTAN PETROLEUM CORPO LTD
|
December 17, 2004 |
MUKUND SYAMARAO KALE Vs. SAHEBRAO RODBAJI SABLE
|
October 29, 2004 |
MUKUNDA RAMJI DUNEDAR Vs. SITABAI
|
June 23, 2004 |
MUKUNDBHAI Vs. BANTHIA TRADING CO
|
April 21, 2004 |
MUMBAI AGRICULTURAL PRODUCE MARKET COMMITTEE Vs. STATE OF MAHARASHTRA
|
September 3, 2004 |
MUMBAI MAZDOOR SANGH Vs. AIR INDIA
|
December 14, 2004 |
MUNICIPAL COROP OF GREATER MUMBAI Vs. VINAYAK RAOJI SUNKERSETT SATYAVATI V SUNKERSETT and NARENDRA V SUNKERSETT
|
November 30, 2004 |
MUNICIPAL CORPN OF GREATER BOMBAY Vs. VASUDEO SHIVRAM WORLIKAR
|
April 21, 2004 |
MUNICIPAL CORPORATION Vs. SHAIKH MOHAMMEDSHAIKH YUSUFSAHEB
|
March 5, 2004 |
MUNICIPAL CORPORATION Vs. COMMISSIONER THANE MUNICIPAL CORPORATION HAVING, STATE OF MAHARASHTRA, STATE OF MAHARASHTRA
|
September 22, 2004 |
MUNICIPAL CORPORATION OF GREATER Vs. SUBHASH KONDIRAM MORE
|
August 12, 2004 |
MUNICIPAL CORPORATION OF GREATER BOMBAY Vs. SUBHASH KONDIRAM MORE
|
July 22, 2004 |
MUNICIPAL CORPORATION OF GREATER BOMBAY Vs. DOLLY THAKORE
|
April 20, 2004 |
MUNICIPAL CORPORATION OF GREATER BOMBAY Vs. STATE BANK OF INDIA
|
December 17, 2004 |
MUNICIPAL CORPORATION OF GREATER BOMBAY Vs. BABU BHAROSE DHOBI
|
December 16, 2004 |
MUNICIPAL CORPORATION OF GREATER MUMBAI A BODY CORPORATE CONSTITUTED UNDER THE BOMBAY MUNICIPAL CORPORATION ACT, 1888 AND HAVING ITS HEAD OFFICE AT MAHAPALIKA MARG, FORT, MUMBAI Vs. SPECIAL LAND ACQUISITION OFFICER(1) BOMBAY MUNICIPAL CORPORATION
|
November 30, 2004 |
MUNSHAW INDUSTRIES PROPRIETOR TEXIND CORPN P LTD Vs. EMPLOYEES STATE INSURANCE CORPN
|
October 7, 2004 |
MURLIDHAR ROONGTA Vs. S JAGANNATH TIBREWALA
|
August 16, 2004 |
MURLIDHAR SAHAJRAM SADHAWANI Vs. RESIDENT DEPUTY COLLECTOR WASHIM
|
February 17, 2004 |
MURLIDHAR SHIVRAM PATEKAR Vs. STATE OF MAHARASHTRA
|
January 20, 2004 |
MURLIMANOHAR BHANGDE Vs. PRABHA BHATTACHARYA
|
December 23, 2004 |
MUSAJI MOHAMADALI MASTER Vs. GULAMALI DADABHAI AMRELIWALA
|
October 26, 2004 |
MX ELECTRONICS Vs. UNION OF INDIA
|
December 10, 2004 |
MYSORE FRUIT PRODUCTS LTD Vs. CUSTODIAN
|
July 28, 2004 |
N C SHARMA Vs. UNION OF INDIA
|
February 10, 2004 |
N H KHURANA Vs. COMMISSIONER OF POLICE
|
July 28, 2004 |
N J NAYDU and CO Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
November 5, 2004 |
N K P SALVE INSTITUTE OF MEDICAL SCIENCE AND RESEARCH CENTER Vs. STATE OF MAHARASHTRA
|
August 17, 2004 |
N M WADIA CHARITABLE HOSPITAL STATION ROAD Vs. ASHOK VYANKATESH APATE
|
August 23, 2004 |
N R SHINDE Vs. SHOBHADEVI SHINDE
|
February 9, 2004 |
NAGAR YUWAK SHIKSHAN SANSTHAS NAGPUR COLLEGE OF PHARMACY NAGAR Vs. STATE OF MAHARASHTRA
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December 23, 2004 |
NAGDEVI KAMGAR SABHA Vs. K.M.DESAI
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October 15, 2004 |
NAGNATH KAULWAR AND SONS Vs. GOVINDRAM SHYAMSUNDER
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March 25, 2004 |
NAGORAO ONKAR TAYADE Vs. RANJANA NAGORAO TAYADE
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October 14, 2004 |
NAGPUR GAS AND DOMESTIC APPLIANCE Vs. STATE OF MAHARASHTRA
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August 2, 2004 |
NAGPUR LAND DEVELOPERS ASSOCIATION Vs. STATE OF MAHARASHTRA
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December 22, 2004 |
NAKSHATRAM KANAKRAJ NADAR Vs. COMMISSIOER OF POLICE
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July 16, 2004 |
NALINI Vs. VIJAYPRASAD
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April 29, 2004 |
NALINI NARENDRA DESHMUKH Vs. NAGPUR MUNICIPAL CORPORATION
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April 1, 2004 |
NAMDEO DAJI NARAKE Vs. PARUBAI W/O PIRAJI NARKE
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August 4, 2004 |
NAMDEO S O ADKOOJI HEDAU Vs. STATE OF MAHARASHTRA
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September 10, 2004 |
NAMDEO SHAMRAO WAGHMARE Vs. RAMDAS SHRIPAT WAGHMARE
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September 30, 2004 |
NANA ALIAS DNYANESHWAR MAHADEO GOHATE Vs. STATE OF MAHARASHTRA
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February 12, 2004 |
NANDED MUNICIPAL COUNCIL Vs. MOHD YUSUF MOHD RAMJAN
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January 1, 2004 |
NANDED MUNICIPAL COUNCIL Vs. MOHD YUSUFMOHD RAMZAN
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April 13, 2004 |
NANDKISHOR DAULATRAO SHELKE Vs. BABAN VITTHAL MHASKE
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September 13, 2004 |
NANDKISHOR SHRIMANTRAO DESHMUKH Vs. PRESIDING OFFICER TAHSILDAR JAFRABAD
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February 27, 2004 |
Nandu Janu Patil Vs. State of Maharashtra
|
January 29, 2004 |
NANDU S O MADHUKAR GAWALI Vs. STATE OF MAHARASHTRA
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December 15, 2004 |
NARASU APPA PATIL Vs. STATE OF MAHARASHTRA
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June 8, 2004 |
NARAYAN Vs. STATE OF MAHARASHTRA
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June 23, 2004 |
NARAYAN ATMARAM BORASE Vs. STATE OF MAHARASHTRA
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October 7, 2004 |
NARAYAN BALA PATIL Vs. STATE OF MAHARASHTRA
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October 18, 2004 |
NARAYAN KOTHIRAMJI BAWANE Vs. MOTOR ACCIDENT CLAIMS TRIBUNAL
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April 8, 2004 |
NARAYAN MAHADEORAO KOLHE Vs. STATE OF MAHARASHTRA
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January 29, 2004 |
NARAYAN RAGHOJI GANGAWANE Vs. STATE OF MAHARASHTRA
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June 30, 2004 |
NARAYAN SUKLAL KOLI Vs. STATE OF MAHARASHTRA
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March 11, 2004 |
NARAYAN VITHOBAJI PACHBHAIYEE Vs. UMAKANT MAHADEO PACHBHAIYEE
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April 30, 2004 |
NARESH RANE Vs. DISTRICT DEPUTY REGISTRAR
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March 3, 2004 |
NARHARI BALKU KAVADE Vs. HANMANTA TIMMA PUJARI
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April 2, 2004 |
NARHARI KISAN KHODAVE Vs. STATE OF MAHARASHTRA
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April 8, 2004 |
NARIELWADI ZOPADPATTI WELFERE SOCIETY Vs. MUNICIPAL CORPO OF GREATER BOMBAY JOINT MUNICIPAL COMMISSIONER
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November 4, 2004 |
NARIMAN NASSARWANJI DUBASH Vs. CLOVER CO OPERATIVE HOUSING SOC LTD
|
August 18, 2004 |
NARMADABAI Vs. STATE OF MAHARASHTRA
|
August 17, 2004 |
Narmadabai Damodar Diukar Vs. Chandrakant V Pilankar
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March 5, 2004 |
NASHIM S CHAND Vs. DIRECTOR VOCATIONAL EDUCATION and TRAINNING
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March 25, 2004 |
NASIMBI ABDUL GAFFAR Vs. SINDHUTAI MADHUKAR MALLEWAR
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April 29, 2004 |
NASIMKHAN SIKANDARKHAN Vs. STATE OF MAHARASHTRA
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September 21, 2004 |
NASIR YUSUF SHAIKH Vs. STATE OF MAHARASHTRA
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August 19, 2004 |
NATIONAL FEDERATION OF BLIND Vs. STATE OF MAHARASHTRA
|
July 22, 2004 |
NATIONAL INSURANCE CO LTD Vs. SHANTI DEVI
|
July 28, 2004 |
NATIONAL INSURANCE COMPANY LTD Vs. SHANTIDEVI
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July 28, 2004 |
NATIONAL INSURANCE COMPANY LTD Vs. SWARNA KAUR SOKHI
|
June 21, 2004 |
NATIONAL ORGANIC CHEMICAL INDUSTRIES LTD Vs. STATE OF MAHARASHTRA
|
January 8, 2004 |
NATIONAL SHIPPING COMPANY OF SAUDI ARABIA Vs. SENTRANS INDUSTRIES LIMITED
|
January 12, 2004 |
NATIONAL TEXTILE CORPORATION MAHARASHTRA NORTH LTD Vs. T M MANTRI MEMBER OF THE INDUSTRIAL COURT
|
January 21, 2004 |
NATIONAL TEXTILE CORPORATION S M LTD Vs. GANGARAM ATMARAM VISHWASRAO
|
September 1, 2004 |
NATIONAL TILES AND MARBLE COMPANY Vs. JOSHI AND SONS
|
September 9, 2004 |
NAUSHAD ALI ABDUL HASAN SHAIKH Vs. STATE OF MAHARASHTRA
|
September 9, 2004 |
NAVIN J SURTI Vs. MODI RUBBER LIMITED
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January 9, 2004 |
NAVIN LTD Vs. UNION OF INDIA
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September 30, 2004 |
NAVNATH MOTIRAM SHIRALE Vs. RETURNING OFFICER ASSISTANT REGISTRAR CO OP SOCIETIES PATODA DIST BEED
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December 2, 2004 |
NAVNATH NAMDEO MASKE Vs. STATE OF MAHARASHTRA
|
August 18, 2004 |
NAVODAYA VIDYALAYA, GADCHIROLI Vs. STATE OF MAHARASHTRA
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September 7, 2004 |
NAZMA SHAFI SHAIKH Vs. ASHOK PANNALAL GANDHI
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August 25, 2004 |
NECTAR BEVERAGES P LTD Vs. DEPUTY COMMISSIONER OF INCOME-TAX ASSESSMENT
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February 10, 2004 |
NEELAM ASHWINIKUMAR KHURANA Vs. GULAB HIRASINGH
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April 26, 2004 |
NEENA MURUDESHWAR Vs. KEY PUBLICATION LTD
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July 9, 2004 |
NEMINATH JAIN BHRAMHACHARYA ASHRAM Vs. RAJENDRA SITARAM NIKAM
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February 6, 2004 |
NETAJI KRISHNAJI PAWAR Vs. MANAGING DIRECTOR AJINKYATARA SAHAKARI SAKHAR
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June 25, 2004 |
NETAJI PRATISTHA Vs. GOVERMENT OF MAHARASHTRA
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August 30, 2004 |
NEW DELHI ASSURANCE CO LTD Vs. PRAVIN MOHD GAUS RAFIUDDIN
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September 15, 2004 |
NEW GREAT EASTERN SPINNING AND WEAVING CO LTD Vs. VASANT MAHADEO BIDIA
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July 7, 2004 |
NEW INDIA ASSURANCE CO LTD Vs. ROSHAN BI MAGDUM
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September 23, 2004 |
NEW INDIA ASSURANCE CO LTD Vs. SHASHIKALABAI
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October 27, 2004 |
NEW INDIA ASSURANCE CO LTD Vs. TULSHIRAM PANDURANGE MOHOD
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June 8, 2004 |
NEW INDIA ASSURANCE CO LTD Vs. MOHAMMAD YUSUF INAMUDDIN PIRJADE
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June 17, 2004 |
NEW INDIA ASSURANCE CO LTD Vs. GANESH
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NEW INDIA ASSURANCE CO LTD Vs. CHAND BI
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March 25, 2004 |
NEW INDIA ASSURANCE CO LTD Vs. BAPUSAO NARAYAN TENDULKAR
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June 17, 2004 |
NEW INDIA ASSURANCE CO LTD Vs. J D FERNANDES
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October 7, 2004 |
NEW INDIA ASSURANCE CO. LTD Vs. VEERAPA NAIDU
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October 11, 2004 |
NEW INDIA ASSURANCE COMPANY LTD Vs. URMILA WD/O SUDHAKAR GANGARE
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June 9, 2004 |
NEW INDIA ASSURANCE COMPANY LTD Vs. DADARAO GOVINDRAO YADGIRE
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April 1, 2004 |
NEW INDIA ASSURANCE COMPANY LTD, Vs. STATE OF MAHARASTRA
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February 27, 2004 |
NEW PHALTAN SUGAR WORKS LTD Vs. STATE OF MAHARASHTRA
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January 23, 2004 |
NEW QUEST CORPATION P LTD Vs. IN RE
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June 18, 2004 |
NEW STANDARD ENGINEERING CO LTD Vs. ASHOK H HIRE
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April 8, 2004 |
Nicholas Piramal India LTD Vs. STATE OF MAHARASHTRA
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May 6, 2004 |
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August 19, 2004 |
NILKANTH DHONDIBA CHAVAN Vs. UMABAI ANANT DESAI
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September 3, 2004 |
NILKANTH S O KRISHNA THAKRE Vs. STATE OF MAHARASHTRA
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December 17, 2004 |
NIRANJAN UMESHCHANDRA JOSHI Vs. MRUDULA JYOTI RAO
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February 4, 2004 |
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April 28, 2004 |
NIRMALA JAYAWANTRAO PATIL Vs. BHIMA YESABA KAMBLE
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July 23, 2004 |
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April 29, 2004 |
NIRMALABAI JAISINGH PATEL Vs. POONAM SIYARAM MAHARAJ VYAS
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December 22, 2004 |
NISHA SANJAY GOSWAMI Vs. STATE OF MAHARASHTRA
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April 23, 2004 |
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September 21, 2004 |
NITIN SOPAN MEHETRE Vs. STATE OF MAHARASHTRA
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March 19, 2004 |
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August 4, 2004 |
NIVRUTTI SHANKAR SHEWALE Vs. STATE OF MAHARASHTRA
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April 2, 2004 |
NIVRUTTINATH YATRA DONATION TRUST NASIK Vs. SUB DIVISIONAL OFFICER DAHANU
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October 29, 2004 |
NOORJAHAN M ASLAM ANSARI Vs. STATE OF MAHARASHTRA
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January 28, 2004 |
NOVARTIS AG Vs. MEHAR PHARMA
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December 23, 2004 |
O J COELHO Vs. FGP LIMITED
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September 16, 2004 |
O J COELHO Vs. A L ALASPURKAR
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September 16, 2004 |
O K VASUDEVAN Vs. PARAS DARSHAN CO OP HSG SOC LTD
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O N G C LTD Vs. SURYA PAINTS and OIL WORKS
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March 5, 2004 |
OCTAVIANO TEOGONO ALCACOAS Vs. ROSA MILAGRINA A
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October 1, 2004 |
OIL & NATURAL GAS CORPORATION LTD Vs. OIL FIELD INSTRUMENTATION
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July 14, 2004 |
OIL AND NATURAL GAS COMMISSION Vs. CITY and INDISTRUAL DEVELOPMENT CORPORATION OF MAHARASHTRA
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July 28, 2004 |
OIL AND NATURAL GAS COMMISSION Vs. OIL FIELD INSTRUMENTATION
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July 1, 2004 |
OIL AND NATURAL GAS CORPORATION LIMITED Vs. CITY AND INDUSTRIAL DEVELOPMENT CORPORATION OF MAHARASHTRA LIMITED
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July 28, 2004 |
OIL AND NATURAL GAS CORPORATION LTD Vs. OFF-SHORE ENTERPRISES INC
|
July 28, 2004 |
OIL NATURAL GAS COMMISSION LTD Vs. GARWARE SHIPPING CORPORATION LTD
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December 7, 2004 |
OM JAI SHRI GURUKRUPA CO OPERATIVE HOUSING SOC LTD Vs. VASUDHA VASANT DHAVALE
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July 20, 2004 |
OM JAI SHRI GURUKRUPA CO-OPERATIVE HOUSING SOCIETY LIMITED Vs. S V PADHYE
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OMAN PURUSHOTTAMAN NAIR Vs. LIFE INSURANCE CORPO OF INDIA
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October 21, 2004 |
OMANA PURUSHOTHAMAN NAIR Vs. L I C OF INDIA
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October 21, 2004 |
OMPRAKASH SHRAWAN DESHPANDE Vs. PRESIDING OFFICER SCHOOL TRIBUNAL
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December 8, 2004 |
ORIENTAL INSURANCE CO LTD Vs. SANGITA DATTATRAYA JAMDADE
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August 11, 2004 |
ORIENTAL INSURANCE CO LTD Vs. PRAKASH CHUNILAL MIRGANY
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April 23, 2004 |
ORIENTAL INSURANCE CO TLD Vs. ASHOK RAMVILASJI VYAS
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April 1, 2004 |
OSWAL PETROCHEMICALS Vs. GOVERMENT OF MAHARASHTRA
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October 14, 2004 |
OSWAL PETROCHEMICALS ANIK Vs. GAMBHIR CATERING SERVICES, SUMATI P GAMBHIR
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October 14, 2004 |
OWN RICHARD BERNARD RONCON OF MUMBAI Vs. MARY PHILOMENA ALIAS MILLIE RONCON NEE DSOUZA OF MUMBAI
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August 24, 2004 |
P A INAMDAR Vs. STATE OF MAHARASHTRA
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August 17, 2004 |
PACIFIC ENGINEERING CO PVT LTD Vs. EAST INDIA HOTELS LTD
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May 5, 2004 |
PADMAVATI BALASO CHAVARE Vs. NEW INDIA ASSURANCE CO LTD
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July 2, 2004 |
PADMINI NAIR Vs. COLLECTOR, NASIK REGION
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April 22, 2004 |
PANDIT BALKRISHNA CHAVAN Vs. KOLHAPUR MUNICIPAL CORPORATION
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March 23, 2004 |
PANDIT BALKRISHNA CHAVAN Vs. STATE OF MAHARASHTRA
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March 25, 2004 |
PANDIT WAMAN MORE Vs. STATE OF MAHARASHTRA
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September 30, 2004 |
PANDURANG ALIAS SANJAY GANGARAM PAWAR ALIAS BHOSALE Vs. STATE OF MAHARASHTRA
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April 22, 2004 |
PANDURANG KESHAV SORWADKAR Vs. PAPER AND PULP CONVERSIONS LTD
|
August 11, 2004 |
PANDURANG NARAYAN MANGLE Vs. AKOLA DISTRICT CENTRAL CO OP BANK LTD
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December 13, 2004 |
PANDURANG NARAYAN RAKHONDE Vs. RETURNING OFFICER, ZILLA PARISHAD & PANCHAYAT SAMITI ELECTION, KHAMGAON
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February 9, 2004 |
PANDURANG PARSHURAM TAPRE Vs. SCHOOL TRIBUNAL AMRAVATI and AURANGABAD DIVISION AURANGABAD
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March 3, 2004 |
PANDURANG S O KRISHNA JADHAV Vs. STATE OF MAHARASHTRA
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December 6, 2004 |
PANDURANG SANJAY GANGARAM PAWAR Vs. STATE OF MAHARASHTRA
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April 22, 2004 |
PANJABRAO DESHMUKH MEMORIAL EDUCATION SOCIETY Vs. STATE OF MAHARASHTRA
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February 26, 2004 |
PANNALAL TILOKCHAND KHEDKAR Vs. RUKHABSAO NATHUSAO JAIN
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September 24, 2004 |
PARADIGM HOTELS PRIVATE LTD Vs. EDC LIMITED
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April 28, 2004 |
PARASHRAM BHIKAJI RAUT Vs. MAHARASHTRA REVENUE TRIBUNAL
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November 22, 2004 |
PARASHRAM UDHAO PUNWATKAR Vs. STATE OF MAHARASHTRA
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October 12, 2004 |
PARKASH ANANT PAWAR Vs. STATE OF MAHARASHTRA
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July 9, 2004 |
PASCOAL ANTONIO FIJARDO SINCE DECEASED THROUGH LEGAL HEIRS AND ANOTHER Vs. JOSE MANUEL FIJARDO AND ANOTHER
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April 19, 2004 |
PATEL ENGINEERING CO LTD Vs. OFFICIAL LIQUIDATOR
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February 27, 2004 |
PATEL ENGINEERING COMPANY LIMITED Vs. OFFICIAL LIQUIDATOR
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February 17, 2004 |
PATRUKANUJI GHODMARE Vs. SCHEDULED TRIBES CASTE CERTIFICATE SCRUTINY COMMITTEE
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April 23, 2004 |
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September 23, 2004 |
PERSIS KOTHAWALLA Vs. LIFE INSURANCE CORPORATION OF INDIA
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PETER MENON Vs. STATE OF GOA
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PHIL CORPORATION LTD Vs. UNION OF INDIA
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January 27, 2004 |
PHILIP KAITAN Vs. RAMKISHANCHAND WADHWA
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December 16, 2004 |
Phillip Silveira Vs. State of Goa
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Phoenix Mills LTD Vs. Union of India
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January 13, 2004 |
PHONOGRAPHIC PERFORMANCE LTD Vs. MUSIC BROADCAST P LTD
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April 13, 2004 |
PHULSINGH BHAVSINGH JARWAL Vs. STATE OF MAHARASHTRA
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March 26, 2004 |
PIONEER SALES AGENCIES P LTD Vs. OLYMPUS SUPERSTRUCTURES P LTD
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January 23, 2004 |
PIRAPPA MAHADEO BIRAJDAR Vs. ARTI CO
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February 27, 2004 |
PLASTAGE INDUSTRIES Vs. SHINDE ENTERPRISES
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December 9, 2004 |
POPAT BANDU WAGHMARE Vs. STATE OF MAHARASHTRA
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September 14, 2004 |
PORBUKO UMA MANDREKAR Vs. WENCESSALY ALEX DSILVA
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November 4, 2004 |
POST AND TELEGRAPH MAZDOOR UNION Vs. GENERAL MANAGER TELECOM FACTORY DEONAR
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January 29, 2004 |
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PRABHAKAR BHAGWANTRAO MAHAJAN PRESIDENT SARAFA VYAPARI ASSOCIATION AMRAVATI Vs. SATYANARAYAN SHRIWALLABH LADDHA
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March 17, 2004 |
PRABHAKAR MADHAV GADKARI Vs. SUNADA SHARAD KULKARNI
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April 19, 2004 |
PRABHAKAR MADHAVRAO MULE Vs. BHAGWAN MITHARAM CHOUDHARI
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February 24, 2004 |
PRABHAKAR MHALASKANT AMBADKAR Vs. STATE OF MAHARASHTRA
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October 1, 2004 |
PRABHAKAR NANE Vs. NAGPUR GEETA MANDIR TRUST NAGPUR
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October 20, 2004 |
PRABHAKAR NENE Vs. SHREE NAGPUR GEETA MANDIR TRUST, NAGPUR
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March 11, 2004 |
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December 8, 2004 |
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December 20, 2004 |
PRABHAKAR TULSHIRAMJI MANKAR Vs. STATE OF MAHARASHTRA
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September 6, 2004 |
PRABHAKARCHINAPPA CHAVAN Vs. STATE OF MAHARASHTRA
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March 29, 2004 |
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November 3, 2004 |
PRABHAVATI NAIK Vs. GOVERNMENT OF GOA
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September 16, 2004 |
PRABHAVATI NARAYAN MOKAL Vs. BALIRAM RAMBHAU PATIL
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PRABHUTA AUGUSTUS VILLA CO OP HOUSING SOC LTD Vs. RUSHABH MEDICALS PVT LTD
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December 1, 2004 |
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June 11, 2004 |
PradeepraoVirgonda Vs. Sidappa Girappa Hemgire
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June 9, 2004 |
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October 4, 2004 |
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February 17, 2004 |
PRADIP POLYFILS PVT LTD Vs. UNION OF INDIA
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January 20, 2004 |
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PRAJAKTA GEORGE ROBIN Vs. GEORGE ROBIN
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PRAKASH ANANT PAWAR Vs. THE STATE OF MAHARASHTRA
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July 8, 2004 |
PRAKASH B RUPE Vs. SUB DIVISIONAL OFFICER
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July 28, 2004 |
PRAKASH BALKRISHNA VERNEKAR Vs. STATE
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PRAKASH CHANDRAPPA CHANNUR Vs. STATE OF MAHARASHTRA
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December 17, 2004 |
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September 16, 2004 |
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August 3, 2004 |
PRALHAD RAMJI SURJUSE Vs. STATE OF MAHARASHTRA
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October 27, 2004 |
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January 14, 2004 |
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July 29, 2004 |
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October 19, 2004 |
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July 29, 2004 |
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July 29, 2004 |
Pratap Hanmant Pol Vs. State of Maharashtra
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June 28, 2004 |
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March 31, 2004 |
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Public Grievance Forum Vs. State of Goa
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December 23, 2004 |
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August 2, 2004 |
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August 6, 2004 |
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October 14, 2004 |
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September 20, 2004 |
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September 20, 2004 |
PUSHPABAI SUBHASH GARUDKAR Vs. STATE OF MAHARASHTERA
|
September 6, 2004 |
PUSHPALATA PARSHRAM BORUKAR Vs. MADHAVLAL N PITTIE ESQUIRE
|
September 13, 2004 |
PUTUL PROVO ROY Vs. STATE OF MAHARASHTRA
|
October 11, 2004 |
QUADRICON P LTD Vs. MAXI D SOUZA
|
July 28, 2004 |
R A DIAS Vs. DAGADANBAI JOHN BHOSALE
|
September 13, 2004 |
R A DIAS Vs. SUSHILA ANAND KADAM
|
September 13, 2004 |
R A GONSALVES Vs. HOTEL CORPORATION OF INDIA LTD
|
April 7, 2004 |
R DAGA Vs. THACKER
|
May 6, 2004 |
R V RANADE Vs. STATE OF MAHARASHTRA
|
March 31, 2004 |
RADHESHYAM DUBEY Vs. BOARD OF APPRENTICESHIP TRAINING
|
June 23, 2004 |
RAFIQ TUSUF SHIKAH Vs. R S SHARMA
|
March 4, 2004 |
RAFIQ YUSUF SHAIKH Vs. R S SHARMA COMMISSIONER OF POLICE THE STATE OF MAHARASHTRA THE
|
March 3, 2004 |
RAGHUNATH BHANUDAS KANDALE Vs. STATE OF MAHARASHTRA
|
March 5, 2004 |
RAGHUVEERSHINGH CHARANSINGH GAUR Vs. STATE OF MAHARASHTRA
|
April 13, 2004 |
RAGHUVIR VITHOBA BALGI Vs. BOMBAY ELECTRIC SUPPY and TRANSPORT UNDERTAKING
|
February 26, 2004 |
RAHIBAI DHARMA GHODKE, NAGESH DHARMA GODKE, DHARMA SONBA GHODKE, SOU RAHIBAI DHARMA GHODKE Vs. STATE OF MAHARASHTRA
|
September 29, 2004 |
RAHIBAI VITHOBA PASHANKAR Vs. PANDURANG KUNDLIK GUJAR
|
July 28, 2004 |
RAHIBAI VITHOBA PASHANKAR, GANPAT VITHOBA PASHANKAR, DHONDABAI BAJIRAO PADALE, RAMDAS NAMDEO PASHANKAR, ARJUN NAMDEO PASHANKAR, MAHADU VITHOBA PASHANKAR Vs. YESHWANT VITHOBA PADALE
|
July 28, 2004 |
RAHUL SHARAD AWASTHI Vs. RATNAKAR TRIMBAK PANDIT
|
April 16, 2004 |
RAISINGH BAHADURSINGH RATHOD Vs. SATWANT KAUR RATHOD
|
September 29, 2004 |
RAJ CORPORATION Vs. BANK OF BARODA
|
June 29, 2004 |
RAJ PRASANNA KONDUR Vs. ARIF TAHER KHAN
|
December 23, 2004 |
RAJA ALIAS RAJU NAMDEV KHARADE Vs. V D MISHRA COMMISSIONER OF POLICE
|
February 26, 2004 |
RAJAN BHAGAWANT KEDAR Vs. HMP ENGINEERS LTD
|
February 10, 2004 |
RAJANI Vs. NORTH MAHARASHTRA UNIVERSITY JALGAON
|
December 2, 2004 |
RAJARAM B TIWARI Vs. MUNICIPAL CORPN OF GATER BOMBAY
|
February 13, 2004 |
RAJARAMBAPU SAHAKARI DUDH SANGH AND ORS Vs. MAHARASHTRA RAJYA SAHAKARI DUDH MAHASANGH MARYADIT
|
February 25, 2004 |
RAJARAMGIRI BABUGIRI GOMAVI Vs. RAJARAMGIRI BABUGIRI GOSAVI
|
June 8, 2004 |
RAJENDRA Vs. STATE OF MAHARASHTRA
|
March 18, 2004 |
RAJENDRA BHAGWANTRAO DESHMUKH Vs. STATE OF MAHARASHTRA
|
July 19, 2004 |
RAJENDRA JONKO Vs. SUPERINTENDENT OF POLICE CENTRAL BUREAU OF INVESTIGATION ANTI CORRUPTION BUREAU
|
June 30, 2004 |
RAJENDRA NARANYA MABARAN Vs. STATE OF MAHARASHTRA
|
February 3, 2004 |
RAJENDRA S O MANOHARCHAUBAL Vs. DIVISIONAL RAILWAY MANAGER
|
December 8, 2004 |
RAJENDRA SATYANARAYAN KHANDEL Vs. UNION OF INDIA
|
May 6, 2004 |
RAJENDRA SINGH AIREN Vs. MAHENDRA SINGH AIREN
|
November 4, 2004 |
RAJENDRA THACKER Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI
|
May 5, 2004 |
RAJENDRA TRIMBAK KHAIRNAR Vs. STATE OF MAHARASHTRA
|
January 23, 2004 |
RAJENDRAPRASAD GUPTA Vs. R S SHARMA
|
April 23, 2004 |
RAJESH ALIAS KHANNA DEVIDAS CHOUDHARI Vs. STATE OF MAHARASHTRA
|
January 15, 2004 |
RAJESH CHARI Vs. ZUARI STRUCTURAL WORKS
|
October 1, 2004 |
RAJESH HARISCHANDRA KAMERKAR Vs. UNION OF INDIA
|
July 15, 2004 |
RAJESH JAIN Vs. ASHISH INVESTMENTS
|
December 1, 2004 |
RAJIV SANGAPPA KADAPATTI Vs. SANJAY SANGAPPA KADAPATTI
|
August 16, 2004 |
RAJIV SHIKSHAN SANSTHA Vs. STATE OF MAHARASHTRA
|
February 11, 2004 |
RAJKUMAR AGRAWAL Vs. UNION OF INDIA
|
December 16, 2004 |
RAJNARAYAN S PATHAK Vs. DEPUTY DIRECTORN OF EDUCATION
|
February 4, 2004 |
RAJNIKANT HARLAL SHAH Vs. RAFIULLABEG ISMAILBEG
|
October 27, 2004 |
RAJNIKANT HARLAL SHAH Vs. MUMTAJKHA ABBASKHA
|
October 27, 2004 |
RAJU BALIRAM PAHURKAR Vs. STATE OF MAHARASHTRA
|
June 18, 2004 |
RAJUBHAI JACOB MATHEW PINTO Vs. STATE OF MAHARASHTRA
|
November 23, 2004 |
RAKESH R SHARMA Vs. ASST COMMISSIONER OF CUSTOMS
|
August 31, 2004 |
RAKESH SHYAMSUNDAR SHARMA Vs. STATE OF MAHARASHTRA
|
September 7, 2004 |
RAKHAMABAT ANNAPPA GURAV Vs. STATE OF MAHARASHTRA
|
August 30, 2004 |
RAKHMAJI RAMCHANDRA JADHAV Vs. STATE OF MAHARASHTRA
|
September 15, 2004 |
RALLIS INDIA LIMITED Vs. STATE
|
February 10, 2004 |
RALOH CLIVE CABRAL Vs. RILLEY DIAS
|
April 21, 2004 |
RAM Vs. STATE OF MAHARASHTRA (BOMBAY)(D.B.)(AURANGABAD BENCH)
|
March 26, 2004 |
RAM DADARAM JAMADAR Vs. STATE OF MAHARASHTRA
|
March 26, 2004 |
RAM DULARI SITLA PRASAD TIWARI Vs. MANIRAM RAM PRASAD TIWARI
|
January 15, 2004 |
RAMA GOPAL PAWAR Vs. STATE OF MAHARASHTRA
|
March 5, 2004 |
Rama Madhav Devta Trust Vs. STATE OF MAHARASHTRA
|
April 27, 2004 |
RAMA RAU MANG Vs. PANDURANG GANPATI GHATAGE
|
July 7, 2004 |
RAMA VITHAL KALNTRE Vs. PANDURANG HINDURAO PATIL
|
August 27, 2004 |
RAMAGIRI GURUDATTAGIRI GOSAVI Vs. ABA ALLI MULANI
|
June 8, 2004 |
RAMAKANT ATMARAM MANJAREKAR Vs. N T C M N LTD
|
July 8, 2004 |
RAMAKANT GANGARAM GAVAND Vs. STATE OF MAHARASHTRA
|
March 9, 2004 |
RAMAKANT SIDRAMAPPA WAGHMARE Vs. STATE OF MAHARASHTRA
|
July 7, 2004 |
RAMAN B KAPADIA Vs. AMIN YAKUB HABIB
|
December 17, 2004 |
RAMANLAL HEMLAL BHATIYA Vs. STATE OF MAHARASHTRA
|
October 6, 2004 |
RAMAVATAR SURAJMAL MODI Vs. MULCHAND SURAJ MODI
|
January 16, 2004 |
RAMAVTAR RAMASAHAYA KHATOD Vs. BABAN GURUNATH PATHARI
|
July 22, 2004 |
RAMBHABEN Vs. BACHUBHAI SUKHABHAI
|
July 22, 2004 |
RAMCHANARA GAJANAN BHOI Vs. SUB-DIVISIONAL OFFICER, PHALTAN DIVISION, PHALTAN, SUB-DIVISIONAL OFFICER, PHALTAN DIVISION, PHALTAN
|
June 17, 2004 |
RAMCHANDRA AKARAM SURYAVANSHI Vs. SHRIRANG HARIBHAU JADHAV
|
June 22, 2004 |
RAMCHANDRA GAJANAN BHOI Vs. UDAYSING ABASAHEB MOHITE
|
June 17, 2004 |
RAMCHANDRA GANPAT KADU Vs. STATE OF MAHARASHTRA
|
January 20, 2004 |
RAMCHANDRA JAMNADAS KATARIYA Vs. NURUDDINBHAI MAZHAR ALI
|
August 25, 2004 |
RAMCHANDRA LAXMAN WAGHMARE Vs. STATE OF MAHARASHTRA
|
September 22, 2004 |
RAMCHANDRA LAXMAN WAGHMARE Vs. STATE OF MAHARASHTRA
|
September 2, 2004 |
RAMCHANDRA NARHARI KAWADE Vs. SHANKAR NARHARI KAVADE
|
April 15, 2004 |
RAMCHANDRA RAM REDDY Vs. STATE OF MAHARASHTRA
|
March 5, 2004 |
RAMCHANDRA RAMGOPAL Vs. KAMALKISHORE
|
December 1, 2004 |
RAMDAS BAPURAO SAWLE Vs. VILAS CHANDRASHEKHAR PATIL
|
August 9, 2004 |
RAMDAS MAHADEO SHRIRAO Vs. STATE OF MAHARASHTRA
|
June 16, 2004 |
RAMDAS MAROTI THAKUR Vs. STATE OF MAHARASHTRA
|
November 25, 2004 |
RAMDAS S O DASHRATH DAHAT Vs. EDUCATION OFFICER SECONDARY ZILLA PARISHAD NAGAR
|
August 19, 2004 |
RAMESH BABU DESAI Vs. STATE OF MAHARASHTRA
|
July 30, 2004 |
RAMESH BABURAO DEVASKAR Vs. STATE OF MAHARASHTRA
|
March 22, 2004 |
RAMESH DATTATRAYA RAUT Vs. STATE OF MAHARASHTRA
|
February 5, 2004 |
RAMESH GAJADHAR TIWARI Vs. STATE OF MAHARASHTRA
|
August 3, 2004 |
RAMESH KADU DAGDU MEDGE Vs. STATE OF MAHARASHTRA
|
July 6, 2004 |
RAMESH NANASAHEB SANDHBHOR Vs. MATSYENDRA RAMKRISHNA WAFGAONKAR
|
April 21, 2004 |
RAMESH NIVRUTTIBHOR Vs. STATE OF MAHARASHTRA
|
November 3, 2004 |
RAMESH PIMPLE Vs. CEBNTRAL BOARD OF FILMS
|
March 3, 2004 |
RAMESH S O MAHADEO MESHRAM Vs. STATE OF MAHARASHTRA
|
June 8, 2004 |
RAMESH S O RASIKLAL SUCHAK Vs. SHYAMSUNDER S O RAJELAL SUROSHIYA
|
December 17, 2004 |
RAMESH UTTAMRAO KHARAT Vs. NIMBAJI VITHOBA TOCHAR
|
July 23, 2004 |
RAMESHCHANDRA DEVCHAND DEDHIA Vs. MUNICIPAL CORPN OF GREATER BOMBAY
|
January 20, 2004 |
RAMESHWAR BHAGWAT DHAWAD Vs. STATE OF MAHARASHTRA
|
June 23, 2004 |
RAMILA RAJNIKANT KALICHAND Vs. HARSH RAJINIKANT KALICHAND
|
July 19, 2004 |
RAMINDER SINGH SAHANI Vs. JAPFA OBEROI AGRO LTD
|
September 2, 2004 |
RAMJAS RAMRAJ UPADHYAY Vs. BOMBAY TELEPHONE
|
April 22, 2004 |
RAMKALI SITARAM KUSHAWAHA Vs. DEPUTY COLLECTOR
|
February 16, 2004 |
RAMKRISHNA ANAND RAIKAR Vs. STATE OF MAHARASHTRA
|
October 8, 2004 |
RAMKRISHNA V USGAONKAR Vs. PANAJI MUNICIPAL COUNCIL
|
August 13, 2004 |
RAMNARAYAN S O MANILAL SAHU Vs. KAMAL WD O RAMNARAYAN SAHU
|
September 17, 2004 |
RAMNARAYAN S/O MANILAL SAHU THROUGH LRS SMT KAMAL WD/O RAMNARAYAN SAHU Vs. STATE OF MAHARASHTRA
|
September 17, 2004 |
RAMNATH P DESAI Vs. STATE OF GOA
|
August 16, 2004 |
RAMRAO RAMCHANDRA DATIR Vs. STATE OF MAHARASHTRA
|
August 3, 2004 |
RAMRAO S O PUNJAJI RAKHA Vs. UNION OF INDIA
|
August 19, 2004 |
RAMRAO S/O PISARAMJI BELE Vs. STATE OF MAHARASHTRA
|
July 12, 2004 |
RAMU MAHATANG PATEL Vs. RAJKUMAR DAYARAM PATEL
|
August 16, 2004 |
RANDHIR KARSANDAS CHIKHAL Vs. MANJULA KARSANDAS CHIKHAL
|
May 5, 2004 |
RANDHIRSINGH Vs. SAU ALKATAI
|
September 1, 2004 |
RANGNATH BABAN BHALERAO Vs. STATE OF MAHARASHTRA
|
January 19, 2004 |
RANGNATH PANDHARINATH GOSAVI Vs. SAKHARAM SHIVA BHOSALE
|
June 8, 2004 |
Rani Constructions Pvt LTD Vs. Shaikh Abdul Kadar
|
April 30, 2004 |
RANI SATI INVESTMENT AND FINANCE LTD Vs. UNION OF INDIA
|
February 9, 2004 |
RANJAN MANUBHAI DOCTOR Vs. STATE OF MAHARASHTRA
|
July 21, 2004 |
RANJIT DUGAL Vs. APPROPRIATE AUTHORITY
|
February 4, 2004 |
RANJIT SHRIPATRAO HOLKAR Vs. ANANDA SAKHARAM BHILARE
|
June 15, 2004 |
RANJITSING BRAHMAJEESING SHARMA Vs. STATE OF MAHARASHTRA
|
July 16, 2004 |
RANJITSING BRAHMAJEETING SHRAMA Vs. KISAN BABURAO HAZARE
|
March 9, 2004 |
RANJITSING BRAHMAJEETSING SHARMA Vs. STATE OF MAHARASHTRA
|
February 17, 2004 |
RANWAD UPSA JALSINCHAN SAHAKARI SANSTHA MARYADIT RANWAD Vs. STATE OF MAHARASHTRA
|
June 8, 2004 |
RAOSAHEB FULCAND JADHAV ALIAS GOSAVI Vs. STATE OF MAHARASHTRA
|
February 9, 2004 |
RAPTAKOS BRETT CO LTD Vs. VIJAY G PANDIT
|
October 6, 2004 |
RASHTRIYA CHEMICALS AND FERTILIZERS Vs. CHAIRMAN RAILWAY GOODS CLEARING FOR WARDING ESTABLISHMENT LABOUR BOARD FOR GREATER BOMBAY
|
December 23, 2004 |
RASHTRIYA KAMGAR SANGHATANA Vs. G K W LTD
|
June 25, 2004 |
RASIK S POLADIA Vs. LARSEN AND TOUBRO LTD
|
September 20, 2004 |
Rasiklal M Gangani Vs. Government of Goa
|
March 29, 2004 |
RASILABEN KANTILAL KANSARA Vs. SUMITRA AMRITLAL KOCHA
|
May 5, 2004 |
RATANSI MORAJI P LTD Vs. KRITI D MORARJI
|
February 27, 2004 |
RAVI MALIK Vs. NATIONAL FILMS DEVELOPMENT CORPN
|
January 23, 2004 |
RAVI OCHHU TYANWAR Vs. STATE OF MAHARASHTRA
|
September 10, 2004 |
RAVI S O DARSHANLAL GUPTA Vs. STATE OF MAHARASHTRA
|
July 23, 2004 |
RAVI S SHIRODKAR Vs. ANAND G MAHALE
|
October 8, 2004 |
RAVINDRA BHAGWAN TODKAR Vs. STATE OF MAHARASHTRA
|
February 11, 2004 |
RAVINDRA HALDANKAR Vs. STATE OF GOA
|
August 27, 2004 |
RAVINDRA KEVAL BACHHAV Vs. STATE OF MAHARASHTRA
|
March 10, 2004 |
RAVINDRA MAHADU PATIL Vs. MAJOR DDA AND QMG FOR COMMANDER
|
November 23, 2004 |
RAVIRAJ SAYBANNA GUNTNOL Vs. STATE OF MAHARASHTRA
|
February 9, 2004 |
RAWAT H S Vs. VOLTAS LIMITED
|
June 28, 2004 |
RAYMOND WOOLLEN MILLS LTD Vs. UNION OF INDIA
|
January 16, 2004 |
REDUCATION OF SECURITIES Vs. ZEE TELEFILMS LIMITED
|
May 6, 2004 |
REENA AFONSO Vs. STATE OF GOA
|
February 17, 2004 |
REGENT CHEMBERS PREMISES CO OPERATIVE SOC LTD Vs. STATE OF MAHARASHTRA
|
January 5, 2004 |
REGISTRAR UNIVERSITY OF MUMBAI Vs. LATA BHOR
|
September 10, 2004 |
REKHA MULIDHAR FATNANI Vs. CANARA BANK
|
June 9, 2004 |
RELIANCE INDUSTRIES LTD Vs. STATE OF MAHARASHTRA
|
December 1, 2004 |
REMEDIOS E.A. RODRIGUES AND OTHERS Vs. M/S. GOA SHIPYARD LIMITED, A COMPANY INCORPORATED UNDER THE COMPANIES ACT, 1956 THROUGH ITS COMPANY SECRETARY AND ANOTHER
|
April 27, 2004 |
RESIDENT OF KARANJKHOP Vs. JAGANNATH EKNATH WAGH
|
July 7, 2004 |
REVATINATH S O NARAYAN BILLEWAR Vs. STATE OF MAHARASHTRA
|
September 30, 2004 |
REVEREND FATHER AGNELO GRACIES Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
November 25, 2004 |
REWA RAM Vs. STATE OF MADHYA PRADESH
|
September 6, 2004 |
RHODIA LIMITED Vs. NEON LABORATORIES LIMITED
|
May 6, 2004 |
RICARDINA NORONHA Vs. STATE OF GOA
|
December 22, 2004 |
RIKHABCHAND MANIKCHAND LALWANI Vs. STATE OF MAHARASHTRA
|
August 31, 2004 |
RIZWANA NIZAMUDDIN SHAIKH Vs. ADDITIONAL COLLECTOR ENCROACHMENT
|
January 21, 2004 |
ROHAN DYES AND INTERMEDIATES LTD Vs. COMMISSIONER OF INCOME-TAX
|
August 4, 2004 |
ROHAN NANDAKUMAR Vs. STATE OF MAHARASHTRA
|
April 22, 2004 |
ROHAN NANDAKUMAR Vs. STATE OF MAHARASHTRA
|
April 12, 2004 |
RONKYSINGH BAHADURSING RATHOD Vs. STATE OF MAHARASHTRA
|
October 29, 2004 |
RONKYSINGH BAHADURSING RATHOD Vs. STATE OF MAHARASHTRA
|
September 29, 2004 |
ROSARIO D SOUZA Vs. STATE OF GOA
|
April 21, 2004 |
RUDRAYYA TIPPAYYA SWAMI Vs. KALYANAPPA GURUSHANTAPPA ALAGUNDAGI
|
September 6, 2004 |
RUPJYA SHIDVA KAVTE Vs. STATE OF MAHARASHTRA
|
January 23, 2004 |
RUTH FURTADO Vs. STATE BANK OF INDIA
|
September 2, 2004 |
S A MODI Vs. T A RANA
|
June 10, 2004 |
S BALAKRISHNAN Vs. STATE OF MAHARASHTRA
|
March 17, 2004 |
S C CHANDWANI Vs. UNION OF INDIA
|
April 23, 2004 |
S F REGO Vs. STATE OF MAHARASHTRA
|
June 22, 2004 |
S H RAWAT Vs. VOLTAS LTD
|
June 28, 2004 |
S K MANJREKAR Vs. GOA UNIVERSITY
|
July 28, 2004 |
S R AHMAD Vs. QAZI SHAHABUDDIN
|
March 17, 2004 |
S R Phal Vs. His Excellency the Visitor of Goa University
|
January 13, 2004 |
S S DHINGRA Vs. MINISTRY OF DEFENCE
|
August 26, 2004 |
S S GOSAVI Vs. B K GAWALI
|
August 5, 2004 |
S SAMPATH KUMAR Vs. STATE OF MAHARASHTRA
|
October 1, 2004 |
SACHIN JAGANNATHRUIKME Vs. UNITED INDIA INSURANCE CO LTD
|
July 23, 2004 |
SACHIN SUDHAKAR NIKAM Vs. A N ROY
|
December 6, 2004 |
SACHINDRANATH DEY Vs. SUPERINTENDENT MUMBAI
|
July 29, 2004 |
SADASHIV CHANDER BHAMGARE Vs. EKNATH PANDHARINATH NANGUDE
|
April 16, 2004 |
SADASHIV CHANDER BHAMGARE Vs. EKNATH PANDHARINATH NANGUDE
|
April 4, 2004 |
SADASHIV GANGARAM LAMBE Vs. SUBHASH AKARAM GOTKHINDE
|
December 23, 2004 |
SADASHIV SAKHARAM NAVAGHANE Vs. ADDITIONAL DIRECTOR GENERAL AND SPECIAL INSPECTOR
|
August 3, 2004 |
SADASHIV VIRTUJI PETKAR Vs. STATE OF MAHARASHTRA
|
March 25, 2004 |
SADHANA SATISH KOLVANKAR Vs. SATISH SACHIDANAND KOLVANKAR
|
July 15, 2004 |
SAHEBRAO DAULATRAO NIMBHORKAR Vs. MUNICIPAL COUNCIL MORSHI
|
October 20, 2004 |
SAHYADRI PUNARVASAN GAOTHAN VIKAS SANSTHA Vs. PANDHARPUR MUNICIPAL COUNCIL
|
December 6, 2004 |
SAI TRADERS Vs. SURYAKANT KASHINATH OVHAL
|
July 27, 2004 |
SAILESH SHYAM PARSEKAR Vs. BABAN ALIAS VISHVANATH S GODGE
|
September 2, 2004 |
SAJEDA NIHAL AHMED Vs. MALEGAON MUNICIPAL CORPN
|
August 12, 2004 |
SAJEDA NIHAL AHMED, HAJAR KHOLI, MALEGAON, SAJIDA NIHAL AHMED Vs. STATE OF MAHARASHTRA, MOHAMED SABIR GAUHAR
|
August 12, 2004 |
SAKHARAM BHOJU RATHOD Vs. STATE OF MAHARASHTRA
|
June 29, 2004 |
SALIM IKRAMUDDIN ANSARI Vs. OFFICER-IN-CHARGE, BORIVALI POLICE STATION
|
August 13, 2004 |
SAMEEP MAHARAJ PADORA Vs. PRIYANSHA SAMEEP PADORA
|
March 22, 2004 |
SAMEER SURENDRA DESAI Vs. STATE OF MAHARASHTRA
|
April 28, 2004 |
Samiro Mascarenhas Vs. Valente DCosta
|
June 11, 2004 |
SANDEEP ALIAS SANJAY VITHAL SHINDE Vs. STATE OF MAHARASHTRA
|
July 5, 2004 |
SANDIP VASANTRAO LATHARE Vs. STATE OF MAHARASHTRA
|
December 23, 2004 |
SANDU JAMALUDDIN Vs. MARUTI TRIMBAK
|
April 7, 2004 |
SANDVIK ASIA LTD Vs. COMMISSIONER OF INCOME TEX
|
January 16, 2004 |
SANGLI BANK LTD Vs. OFFICIAL LIQUIDATOR HIGH COURT
|
March 23, 2004 |
SANJAY AATMARAM PATIL Vs. STATE OF MAHARASHTRA
|
February 27, 2004 |
SANJAY BHAGWAN BARGE Vs. PRESIDENT NAGRIK SAHAYYA KENDRA MUMBAI
|
September 28, 2004 |
SANJAY G KHEMUKA Vs. STATE OF MAHARASHTRA
|
March 10, 2004 |
SANJAY GOPINATH DESHMUKH Vs. STATE OF MAHARASHTRA
|
January 13, 2004 |
SANJAY KANUBHAI PATEL Vs. CHIEF CONTROLLING REVENUE AUTHORITY
|
July 19, 2004 |
SANJAY KEWALCHAND BHONDKAR Vs. CHAIRMAN MAHARASHTRA SMALL SCALE INDUSTRIES DEVELOPMENT CORPORATION LIMITED
|
March 25, 2004 |
SANJAY MAHENDRA PAWAR Vs. MALEGAON MUNICIPAL CORPORATION
|
October 29, 2004 |
SANJAY MORESHWAR POTE Vs. STATE OF MAHARASHTRA
|
July 14, 2004 |
SANJAY PANDURANG WAGH Vs. SPECIAL LAND ACQUITION OFFICER
|
July 21, 2004 |
SANJAY PRALHADRAO SINGALWAR Vs. ZILLA PARISHAD
|
October 19, 2004 |
SANJAY PURSHOTTAM AGRAWAL Vs. NIRMALADEVI SHANTILAL RUPAREL
|
January 9, 2004 |
SANJAY SANWARMAL AGARWAL Vs. UNION OF INDIA
|
March 31, 2004 |
SANJEEV M. DESHMUK Vs. COMPETENT AUTHORITY
|
December 23, 2004 |
SANJIV KALIDAS SARKAR Vs. STATE OF MAHARASHTRA
|
September 7, 2004 |
SANJIVANI ASHOK CHAVAN Vs. JAYANT ANANT BELSARE
|
February 3, 2004 |
SANMAN TRADE IMPEX PVT LTD Vs. STATE OF MAHARASHTRA
|
August 23, 2004 |
SANTA RITA GOMES Vs. STATE MARGOA TOWN POLICE STATION
|
July 5, 2004 |
SANTAN FINANCERS and REAL ESTATE PVT LTD Vs. DEVAPA A SARVI
|
December 10, 2004 |
SANTOSH DATTARAM NADKARNI Vs. NEW INDIA INDUSTRIES LTD
|
February 26, 2004 |
SANTOSH NAIK Vs. STATE
|
July 16, 2004 |
SANTOSH RAGHUNATH GHAVRE Vs. MUNICIPAL CORPN OF GREATER BOMBAY
|
April 22, 2004 |
SANVIJAY ALLOYS P LTD Vs. STATE OF MAHARASHTRA
|
May 6, 2004 |
SANYOGITA SHIVNAATH NANEDKAR Vs. SURPRABHA RAJENDRA JUNGHARE
|
May 5, 2004 |
SAQUIB ABDUL HAMEED NACHAN Vs. STATE OF MAHARASHTRA
|
November 5, 2004 |
SAQUID ABDUL HAMID NACHAN Vs. STATE OF MAHARASHTRA
|
December 21, 2004 |
Sarabhai Piramal Pharmaceuticals Pvt LTD Vs. STATE OF MAHARASHTRA
|
April 27, 2004 |
SARASWATI DALMIA Vs. COLLECTOR OF BOMBAY
|
August 18, 2004 |
SARAWATI S WAGHMODE Vs. STATE OF MAHARASHTRA
|
April 7, 2004 |
SARGAM SPICES PVT LTD Vs. GHARKUL INDUSTRIES PVT LTD
|
September 28, 2004 |
SARVA SHRAMIK SANGH SANGLI Vs. STATE OF MAHARASHTRA
|
September 14, 2004 |
SARVARI ANSARI Vs. A N ROY
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September 14, 2004 |
SASHIKALA Vs. MORESH EKNATH JAMBHULKAR
|
June 22, 2004 |
SATISH ARJUN SURVE Vs. STATE OF MAHARASHTRA
|
February 9, 2004 |
SATISH S O LIMBRAJ ADATRAO Vs. STATE OF MAHARASHTRA
|
December 1, 2004 |
SATISH S O NANDIKISHOR TIWARI Vs. STATE OF MAHARASHTRA
|
December 21, 2004 |
SATTAR ABDUL MEMON Vs. STATE OF MAHARASHTRA
|
April 22, 2004 |
SATVANKAUR HARJITSINGH VIG Vs. AARTI JAYANT LALWANI
|
November 2, 2004 |
SATYADEVSINGH JAYRAMSINGH THAKUR Vs. STATE OF MAHARASHTRA
|
October 26, 2004 |
SATYAVATI DHARMA POROB, (SINCE DECEASED REPRESENTED BY HER LEGAL HEIRS) AND OTHERS Vs. RAJARAM PANDU FADTE AND ANOTHER
|
March 17, 2004 |
SATYENDRAKUMAR L SHUKLA Vs. STATE OF MAHARASHTRA
|
October 20, 2004 |
SAU RUKHMABAI Vs. STATE OF MAHARASHTRA
|
April 29, 2004 |
SAURABH S PAKALE Vs. MAHARASHTRA STATE SECONDARY AND HIGHER SEC EDU BOARD
|
October 18, 2004 |
SAVLARAM SHANKAR SATARDEKAR Vs. GAJANAN SHANKAR SATARDEKAR
|
June 25, 2004 |
SAYAJI HANMAT BANKAR Vs. STATE OF MAHARASHTRA
|
August 11, 2004 |
SAYALI SANJAY MALVANKAR Vs. CHIEF OFFICER VENGURLA MUNICIPAL COUNCIL VENGURLA
|
January 29, 2004 |
SAYARABI SAYYAD ABDUL AJIJ (DECEASED) THROUGH L.RS. Vs. SHRI. ABDUL RASHID ABDUL MAJID
|
July 13, 2004 |
Scheme of Amalgamation of Bhilosa Synthetics Pvt LTD Vs. STATE OF MAHARASHTRA
|
April 27, 2004 |
SCHEME OF AMALGAMATION OF CANERE Vs. NICHOLAS PIRAMAL INDIA LTD
|
May 6, 2004 |
SECRETARY LUCY SEQUEIRA TRUST Vs. SUSHMA PRAMOD UPADHYAY
|
July 15, 2004 |
SECURITIES and EXCHANGE BOARD OF INDIA Vs. CABOT INTERNATIONAL CAPITAL CORPORATION
|
March 3, 2004 |
SECURITIES AND EXCHANGE BOARD OF INDIA Vs. SKDC CONSULTANTS LTD
|
March 12, 2004 |
SELVARANI COTTON MILLS PVT LTD Vs. STATE OF MAHARASHTRA
|
October 29, 2004 |
SESA GOA LIMITED Vs. MORMUGAO WATERFRONT WORKERS UNION
|
October 29, 2004 |
SESA GOA LTD Vs. JOINT COMMISSIONER OF INCOME-TAX
|
May 6, 2004 |
SESHRAO RAIBHAN INGALE Vs. SHILPA SHESHRAO INGALE
|
November 13, 2004 |
SEWANTABAI W/O. TILAKCHAND BAGE Vs. GANGARAM S/O. CHAITANYA KOLTE & ANR.
|
March 10, 2004 |
SHABANA MOHSIN GHAZI Vs. MOHSIN MAHFOOZ GHAZI
|
July 20, 2004 |
SHABANA MOHSIN GHAZI ALIAS SHAIKH Vs. HANIF AZMI ELIYAS AZAMI
|
July 20, 2004 |
Shabane Mustaque Naik Vs. STATE OF MAHARASHTRA
|
April 21, 2004 |
SHAIKH ABDUL KADAR Vs. STATE
|
August 17, 2004 |
SHAIKH AFSAR SHAIKH AKBAR Vs. STATE OF MAHARASHTRA
|
February 10, 2004 |
SHAIKH ASIF SHARPHODDIN Vs. STATE OF MAHARASHTRA
|
February 17, 2004 |
SHAIKH BADARUNNISA BEGUM SHAIKH ABBAS Vs. STATE OF MAHARASHTRA
|
February 9, 2004 |
SHAIKH QUARIM SHAIKH ABDUL Vs. STATE OF MAHARASHTRA & ANR.
|
July 7, 2004 |
SHAIKH YASIN SAYIDULLAH Vs. KASIM ABU HUSSEIN
|
April 5, 2004 |
SHAILADEVI DAMODARPRASAD BHADANI Vs. HARISHCHANDRA ANANT PANDIT
|
December 17, 2004 |
SHAILENDRA V NAIK Vs. SPECIAL LAND ACQUISITION OFFICER
|
August 23, 2004 |
SHAILESH HARILAL POONATAR Vs. DISTRICT COLLECTOR OF STAMPS
|
August 26, 2004 |
SHAKIL AHMED SHAIKH Vs. STATE OF MAHARASHTRA
|
October 1, 2004 |
SHALAN TUKARAM MASKAR Vs. STATE OF MAHARASHTRA
|
February 12, 2004 |
SHAM KESHAV GORE Vs. STATE OF MAHARASHTRA
|
August 31, 2004 |
SHAM SHANKAR KANKARIA, DATTATRAYA VINAYAK BOTHARE, KHANDU DEORAM ABHANG, SANJAY ALIAS JAYA NANDKUMAR RANBHISE, RAJESH BAJIRAO BHAVAR, RAJU AYYUB PATHAN, STATE OF MAHARASHTRA, STATE OF MAHARASHTRA, RAJU AYYUB PATHAN, SANJAY NANDKUMAR RANBHISE Vs. SHAM SHANKAR KANKARIA, STATE OF MAHARASHTRA
|
September 14, 2004 |
SHAMEER CARVALHO Vs. STATE OF GOA
|
August 24, 2004 |
SHAMINA AMIRALI MUKADAM Vs. NEW INDIA ASSURANCE COMPANY LTD
|
August 3, 2004 |
SHAMLAL RATANLAL BUMB Vs. UTTAMCHAND SUGANCHAND MARWADI
|
July 1, 2004 |
SHAMLAL RATANLAL BUMB Vs. UTTAMCHAND SUGANCHAND MARWADI
|
July 26, 2004 |
SHAMMANGALDAS MANWANI Vs. STATE OF MAHARASHTRA
|
April 7, 2004 |
SHAMRAO DADARAO JADHAV Vs. STATE OF MAHARASHTRA
|
March 24, 2004 |
SHAMSUNDER PANDHARINATH YADNURWAR Vs. WASUDEO GANPATI BOBDE
|
February 25, 2004 |
SHANGRILA FOOD PRODUCTS LTD Vs. SUMERSING SHEKHAWAT
|
May 6, 2004 |
SHANKAR CHIMA SHINGE Vs. STATE OF MAHARASHTRA
|
September 10, 2004 |
SHANKAR DAJI VHANALKAR Vs. VISHNU DAJI VHANALKAR
|
August 18, 2004 |
SHANKAR DIWAL WADU Vs. STATE OF MAHARASHTRA
|
September 24, 2004 |
SHANKAR GENU GANESHKAR Vs. KRISHNA APPA TELI
|
September 16, 2004 |
SHANKAR GOPAL PAGIRE Vs. STATE TRANSPORT CO OP BANK LTD
|
June 9, 2004 |
SHANKAR KESHAV MADANE Vs. STATE OF MAHARASHTRA
|
February 13, 2004 |
SHANKAR NARHARI KAWADE Vs. HANMANTA TIMMA PUJARI
|
April 2, 2004 |
SHANKAR SHANTARAM DIGHE Vs. STATE OF MAHARASHTRA
|
July 28, 2004 |
SHANKARANARAYANA CONSTRUCTION CO Vs. KONKAN RAILWAY CORPORATION LTD
|
February 13, 2004 |
SHANKARANARAYANA CONSTRUCTION CO Vs. KONKAN RAILWAY CORPORATION LTD
|
February 10, 2004 |
SHANKARGIR GULABGIR GOSAVI Vs. STATE OF MAHARASHTRA
|
March 5, 2004 |
SHANKARRAO RANGNATH GHODAKE Vs. RAMCHANDRA BAPU KOPARDE
|
April 5, 2004 |
SHANTA TUKARAM KASARE Vs. FATHER MILTON GONSALVES
|
October 18, 2004 |
SHANTABAI DADA KOLI Vs. BHUJGONDA ADAGONDA PATIL
|
October 7, 2004 |
SHANTABAI GOVINDRAO GHORPADE Vs. INDUBAI RAGHUNATH CHARMORE
|
July 23, 2004 |
SHANTABAI KRISHNA ZAMRE Vs. UNION OF INDIA
|
April 8, 2004 |
SHANTARAM GENUJI SATAV Vs. B A I F LABORATORIES LTD
|
June 18, 2004 |
SHANTARAM N. PAWAR Vs. STATE OF GOA
|
September 9, 2004 |
SHANTILAL SHOBHCHAND FIRODIA Vs. STATE OF MAHARASHTRA
|
February 27, 2004 |
SHANTINAGAR NAGRIK MANDAL Vs. STATE OF MAHARASHTRA
|
October 8, 2004 |
SHANTINIKETAN AIR INDIA CO OP HOUSING SOC LTD Vs. PRAJAKTA ENGINEERING AND CONSTRUCTIONS PVT LTD
|
August 16, 2004 |
SHARAD Vs. BALDEO
|
January 23, 2004 |
SHARAD CHHAJJURAM AGGARWAL Vs. BOMBAY BUILDERS COMPANY PVT LTD
|
March 12, 2004 |
SHARAD PRABHAKAR AMBAKAR Vs. AURN PRABHAKAR MHALASKANT
|
October 1, 2004 |
SHARAD PRABHUDAS Vs. CHIEF SECRETARY GOVT OF GOA
|
May 6, 2004 |
SHARAD S O CHAMPATRAO ASHRATWAR Vs. STATE OF MAHARASHTRA
|
August 5, 2004 |
SHARAD WASUDEORAO KALMEGH Vs. LEENA SHARAD KALMEGH
|
October 19, 2004 |
SHARADCHANDRA VENKATRAO RATNALIKAR Vs. GENERAL SECRETARY S B E S
|
June 18, 2004 |
Shashikala Kakodkar Vs. Reserve Bank of India
|
April 15, 2004 |
SHASHIKALA VASANT BAVISKAR Vs. MUNICIPAL CORPORATION FOR CITY OF JALGAON
|
September 24, 2004 |
SHASHIKANT LAMINARAYAN SHARMA Vs. STATE OF MAHARASHTRA
|
September 9, 2004 |
SHASHIKANT SHANKAR PATNE Vs. STATE OF MAHARASHTRA
|
February 17, 2004 |
SHASHIKUMAR NAGNATHRAO DIXIT Vs. STATE OF MAHARASHTRA
|
December 6, 2004 |
SHEETAL MOHANLAL PATEL Vs. P RAMBHAI and CO
|
March 11, 2004 |
SHEIKH MEHEBOOB ALIAS HETAK Vs. STATE OF MAHARASHTRA
|
February 12, 2004 |
SHENECTADY HERDILLA LTD Vs. BANIBAI DHONDU SUTAR
|
September 2, 2004 |
SHESHRAO Vs. SHILPA SHESHRAO
|
November 3, 2004 |
SHESHRAO BHIKAJI KALE Vs. DAMODHAR KUKAJI PANDHARE
|
February 10, 2004 |
SHESHRAO S O GURAPPA BOLEGAVE Vs. SHTVRAM S O AMRUTRAO PATEL
|
October 19, 2004 |
SHESHRAOSURYABHAN BARHATE Vs. SADANANDPURSHOTTAM TAPSWI
|
June 25, 2004 |
SHEWANTABAI WD/O KISANRAO INGLE Vs. CHANDRAKALABAI W/O SHEKOJI UDAKHE
|
April 12, 2004 |
SHIBANAND NEPAL KARAMKAR Vs. STATE OF MAHARASHTRA
|
November 5, 2004 |
SHIPPING CORPORATION OF INDIA Vs. OYSTER MARINE INC
|
September 1, 2004 |
SHIVA RAGHO KUMBHAR Vs. KALYAN KRISHNAJI KURNE
|
June 18, 2004 |
SHIVAJI KRISHNA ZUNJARE Vs. STATE OF MAHARASHTRA
|
July 23, 2004 |
SHIVAJI NATHU GARADE Vs. STATE OF MAHARASHTRA & ORS.
|
April 19, 2004 |
SHIVAJI TUKARAM PATDUKHE Vs. STATE OF MAHARASHTRA
|
June 17, 2004 |
SHIVAMRUT DUDH UTPADAK SAHAKARI SANGH Vs. STATE OF MAHARASHTRA
|
February 25, 2004 |
SHIVANAND MADANMOHAN MISHRA Vs. UNIVERSAL FERRO AND ALLIED CHEMICALS
|
April 8, 2004 |
SHIVKUMAR RAVIKUMAR GAUDA Vs. STATE OF MAHARASHTRA
|
September 17, 2004 |
SHIVSHAKTI SHIKSHAN SANSTHA KOTHA VENI Vs. NILKANTH KAWADUJI SHIVSHANKAR
|
October 26, 2004 |
SHOBHA SATYANARAYAN BIRLA Vs. JANABAI PARSHURAM PAWAR
|
January 9, 2004 |
SHOBHATAI WD O KRISHNARAO ZOTING Vs. JOINT CHARITY COMMISSIONER
|
December 23, 2004 |
SHRAVAN VITHOBA DEKATE Vs. ADDITIONAL COMMR
|
July 9, 2004 |
SHREE KRISHNA POLYSTER LTD Vs. DEPUTY COMMISSIONER OF INCOME-TAX
|
October 16, 2004 |
SHREENU @ SHRINIUTAS RAJANNA PENDARI Vs. STATE OF MAHARASHTRA
|
October 11, 2004 |
SHRI CEDRIC DE SOUZA FARIA ALIAS CEDRIC DE SOUZA Vs. SHRI RICARDO SEQUEIRA
|
February 6, 2004 |
SHRI DAMODAR R. PAI DUKLE AND OTHERS Vs. JAIRAM AND ANOTHER
|
December 14, 2004 |
SHRI DEVRAJ CHANDRABALI RAI SHANKAR WADI, PARSI CHAWL Vs. V L KAMBLE MEMBER INDUSTRIAL COURT, AURN CHAMBERS
|
August 18, 2004 |
SHRI FRANCISCO DE CASTRO PEREIRA, OF FULL AGE, AND OTHERS Vs. LALCHAND NATHALAL SHAH (SINCE DECEASED) THROUGH HIS LEGAL REPRESENTATIVES
|
April 23, 2004 |
SHRI ORLANDO DIAS AND ANOTHER Vs. THE ADDITIONAL DEVELOPMENT COMMISSIONER, GOA, DAMAN AND DIU, PANAJI, GOA AND OTHERS
|
June 21, 2004 |
SHRI PANDURANG BABLO KANOLKAR, BICHOLIM, TALUKA Vs. ANTONIO FRANCIS DSOUZA AND ANOTHER
|
March 26, 2004 |
SHRI RAJESH KUMAR VARMA, R/AT GANGANAGAR, KURTI, PONDA Vs. STATE OF GOA
|
April 23, 2004 |
SHRI RAMNATH PARWATKAR, PAINTER, GOA MEDICAL COLLEGE, BAMBOLIM AND OTHERS Vs. STATE OF GOA THROUGH ITS CHIEF SECRETARY, SECRETARIAT PANAJI AND THE DEAN, GOA MEDICAL COLLEGE, BAMBOLIM AND OTHERS
|
April 1, 2004 |
SHRI SANTAN MARTIN FERNANDES Vs. SHRI DOMNIC A. COLACO AND ANOTHER
|
June 18, 2004 |
SHRI SHANTA SHIVRAM KOMARPANT AND OTHERS Vs. SHRI NAGUESH SHIVRAM KOMARPANT AND HIS WIFE
|
April 13, 2004 |
SHRI. ANIL RAMDAS MEDE Vs. STATE OF MAHARASHTRA & ORS.
|
August 26, 2004 |
SHRI. BAIJNATH G. YADAV Vs. THE SECRETARY, BOMBAY HINDI SAHITYA PARISHAD & ORS.
|
August 5, 2004 |
SHRIDHAR MAYAJI PARAB Vs. HINDUSTAN SPINNING AND LEAVING MILLS LTD, VEER SAVARKAR MARG, PRABHADEVI, BOMBAY
|
April 15, 2004 |
SHRIDHAR MAYAJI PARAB SHASTRINAGAR Vs. HINDUSTAN SPINNING AND WEAVING MILLS LTD
|
April 16, 2004 |
SHRIGOPAL PREMPRAKASH MANDHANIYA Vs. NAGPUR UNIVERSITY
|
July 5, 2004 |
Shriji Builders Vs. Wibro Construction Company
|
June 10, 2004 |
SHRIKANT Vs. STATE OF MAHARASHTRA
|
September 6, 2004 |
SHRIKRISHNA S BHAGWAT Vs. S N SONI COMMISSIONER OF INCOME TAX
|
January 7, 2004 |
SHRINIVAS VISHWAMBAR DESSAI Vs. YESHWANT VISHNU GAUDO
|
September 10, 2004 |
SHRINIVASA RAO SITARAMAIAH GUNMADIDALA Vs. DEAN AND CHAIRMAN P G SELECTION COMMITTEE MAHATMA GANDHI INSTITUTE OF MEDICAL SCIENCES SEWAGRAM
|
February 27, 2004 |
SHRIPAD DHARMA NAIK Vs. DEVALAIA OF GOD BETAL OF FATORPA
|
August 6, 2004 |
SHRIRAM BHAGWAN SALAWADE Vs. APPELLATE AUTHORITY AND MEMBER, INDUSTRIAL COURT, SOLAPUR
|
June 29, 2004 |
SHUBH SHANTI SERVICES LTD Vs. MANJULA S AGERWALLA
|
April 8, 2004 |
SHYAM GOVINDRAO KALAMKAR Vs. PRESIDING OFFICER
|
October 21, 2004 |
SHYAM SUNDER SETH Vs. S M LIMAYE
|
April 1, 2004 |
SHYAMSUNDER AMARLAL HOTCHANDANI Vs. ARTI ALIAS SUNITA SHYAMSUNDER HOTCHANDANI
|
March 16, 2004 |
SICOM LIMITED Vs. PRASHANT S TANNA
|
March 4, 2004 |
SICOM LIMITED Vs. HARIJINDERSINGH
|
April 23, 2004 |
SIDAPPA RAMA PATIL Vs. SATTUR LAXMAN KOLE
|
June 23, 2004 |
SIDDHARTH SRIVASTAVA Vs. STATE OF MAHARASHTRA
|
September 1, 2004 |
SIDDIVINAYAK SHIKSHAN PRASARAK MANDAL Vs. NATIONAL COUNSEL FOR TEACHERS EDUCATION
|
April 28, 2004 |
SIDHARTH RAMESH JANMEJAY Vs. STATE OF MAHARASHTRA
|
September 16, 2004 |
SIDHARTH RAMESH JANMEJAY Vs. STATE OF MAHARASHTRA
|
October 16, 2004 |
SIMTA KRISHNA SHETTY Vs. VINAY SHANKAR SHETTY
|
February 10, 2004 |
SINDHU SUKHEDEO WAGHMARE Vs. STATE OF MAHARASHTRA
|
December 13, 2004 |
SINDHU UTTAMRAO HOLE Vs. STATE OF MAHARASHTRA
|
October 14, 2004 |
SITABAI BABURAO PATHARE Vs. GANPAT NAMDEO SALUNKE
|
March 29, 2004 |
SITAKANT M GHARSE Vs. SPECIAL LAND ACQUISITION OFFICER
|
October 13, 2004 |
SITARAM DHONDOO HADKAR Vs. NATIONAL TEXTILE CORPN LTD
|
March 3, 2004 |
Sitaram Gangadhar Shende Vs. Special Land Acquisition Officer
|
September 19, 2004 |
SITARAM GOVIND PARDHI Vs. STATE OF MAHARASHTRA
|
March 8, 2004 |
SITARAM NARAYAN SHINDE Vs. IBRAHIM ISMAIL RAIS
|
June 21, 2004 |
SIYARAM SILK MILLS LTD Vs. TESSIVAL S P A
|
July 7, 2004 |
SK AHMED SK QUADER Vs. STATE OF MAHARASHTRA
|
February 6, 2004 |
SMT. ASHALATA BHANDARI 1(B) SHRI MAHESH BHANDARI 1(C) SMT. ARUNA MAHESH BHANDARI 1(D) SMT. SANDHYA S. BHANDARI 1(E) SHRI SHYAMSUNDAR A. BHANDARI 1(F) SMT. SUMA S. BHANDARI ALL RESIDING AT VOIKUNTH NIWAS, DOTOR BHAT, ELA, OLD GOA Vs. SPECIAL LAND ACQUISITION OFFICER, NORTH GOA DISTRICT(K.R.C.) PANAJI, GOA
|
October 18, 2004 |
SMT. HAVABI XEC, WIFE OF LATE XEC HAIDER AND OTHERS Vs. SHRI YAKUB AGA AND OTHERS
|
June 17, 2004 |
SMT. NANDA DEVA GAIKWAD Vs. UNION OF INDIA & ORS.
|
March 8, 2004 |
SMT. RENUKADEVI Vs. SURENDRASINGH
|
July 7, 2004 |
SNEH SADAN CO OP HSG SOCY LTD Vs. STATE OF MAHARASHTRA
|
April 7, 2004 |
SOLAPUR TALUKA KHADI GRAMODYOG Vs. DATTATRAYA SHANKARRAO KONDEWAR
|
July 30, 2004 |
SOLAPUR TALUKA KHADI GRAMODYOG Vs. DATTATRAYA SHANKARRAO KONDEWAR
|
July 29, 2004 |
SOLE PROPRIETORY CONCERN Vs. ASSTT COMMISSIONER OF CUSTOMS (PREV), STATE OF MAHARASHTRA
|
June 9, 2004 |
SOMNATH J UBALE Vs. DEPUTY DIRECTOR OF EDUCATION PUNE
|
June 24, 2004 |
SOMSING CHANDRASING THAKUR Vs. HEAD MASTER CAPT R M GAK HIGH SCHOOL
|
February 9, 2004 |
SONU Vs. STATE OF MAHARASHTRA
|
December 1, 2004 |
SONU ELECTRICALS Vs. AMRAVATI MUNICIPAL CORPN
|
January 21, 2004 |
SOPAN GOKUL KASHIKAR Vs. STATE OF MHARASHTRA
|
August 9, 2004 |
SOPHISTICATED MARBLES AND GRANITE INDUSTRIES Vs. UNION OF INDIA
|
January 22, 2004 |
SOU INDUMATI LAXMAN BHAKARE Vs. STATE OF MAHARASHTRA
|
March 17, 2004 |
SOUTHERN PETROCHEMICALS INDUSTRIES CORPN LTD Vs. ADMINISTRATOR OF SPECIFICED UNDERTAKING
|
August 10, 2004 |
Span Diagnostics Pvt LTD Vs. State of Maharashtra
|
April 8, 2004 |
SPECIAL LAND ACQUISITION OFFICER Vs. BALKRISHNA GOVIND RAUT DESSAI
|
April 12, 2004 |
SPECIAL LAND ACQUISITION OFFICER Vs. RUSSI C TROMBAYWALLA
|
August 5, 2004 |
Special Land Acquisition Officer Vs. Jose Milagres Cardozo
|
April 23, 2004 |
Special Land Acquisition Officer Vs. Bombay Telephones
|
April 22, 2004 |
SPECIAL LAND ACQUISITION OFFICER Vs. MARIANO CAETANO CLARIMUNDO FRANCISCO JOSE DE PIEDADE MENEZES
|
September 28, 2004 |
SPECIAL LAND ACQUISITION OFFICER Vs. RAMA GOVIND RAUT
|
July 21, 2004 |
SPECIAL LAND ACQUISITION OFFICER Vs. ELESBAO PEREIRA
|
March 9, 2004 |
SPECIAL LAND ACQUISITION OFFICER Vs. EDGAR SILVEIRA
|
March 11, 2004 |
SPECIAL LAND ACQUISITION OFFICER Vs. FRANCISCO ANTONIO ABEL PEREIRA E SILVEIRA
|
September 1, 2004 |
SPECIAL LAND ACQUISITION OFFICER (SOUTH GOA) AND OTHERS Vs. AURORA M.F. DO BARRETTO XAVIER, NEAR HOLY SPIRIT CHURCH, MARGAO, GOA AND OTHERS
|
August 31, 2004 |
SPECIAL LAND ACQUISITION OFFICER SOUTH GOA KONKAN RAILWAY CORPORATION LIMITED Vs. VINAYAK J THALI
|
August 24, 2004 |
SRINIVASA CUT PIECES CLOTH SHOP RAJAHMUNDRI A P Vs. STATE OF MAHARASHTRA
|
March 12, 2004 |
ST ULAI HIGH SCHOOL Vs. DEVENDRAPRASAD JAGANNATH SINGH
|
April 13, 2004 |
STAE OF MAHARASHTRA Vs. SURENDRARAM SANKARATIRAM JAIRAJ SETH CHAWL
|
July 7, 2004 |
STATE Vs. SUBHASH PAGI
|
August 5, 2004 |
STATE Vs. RAJESH PAGI ALIAS DHURI
|
September 24, 2004 |
STATE 0F MAHARASHTRA Vs. ICICI BANK LTD
|
September 1, 2004 |
STATE BANK OF INDIA Vs. BRIHANMUMBAI MUNICI CORPO
|
July 28, 2004 |
STATE BANK OF INDIA Vs. GANESH VISHVAMBER PUNDE
|
April 2, 2004 |
STATE BANK OF INDIA Vs. JAIRAM P KAMAT
|
March 22, 2004 |
STATE BANK OF INDIA Vs. JAIRAM P KAMAT
|
March 24, 2004 |
STATE OF GOA Vs. KUNDA JAGANNATH SUKHTANKAR
|
July 14, 2004 |
State of Goa Vs. K Hassainer
|
March 11, 2004 |
State of Goa Vs. Prabhakar Shivram Naik Pankar
|
April 2, 2004 |
STATE OF GOA Vs. RADHABHAI VOIKUNTH GHODE
|
April 8, 2004 |
STATE OF GOA Vs. PRESIDENT OF OUR LADY OF PIETY CHURCH
|
November 3, 2004 |
STATE OF GOA Vs. JULIET ELIZABETH COUTINHO
|
July 29, 2004 |
STATE OF GOA Vs. LIVRAMENTA EUGENIA VIEGAS
|
July 15, 2004 |
STATE OF GOA Vs. MATCHES GOA PVT LTD
|
August 10, 2004 |
STATE OF GOA Vs. LAXMIKANT N VAIDYA
|
September 2, 2004 |
STATE OF GOA AND ANOTHER Vs. KISSAN V. GAONKAR
|
June 29, 2004 |
STATE OF GOA AND OTHERS Vs. ANTONIO ALMEIDA AND ANOTHER
|
June 23, 2004 |
STATE OF GOA THROUGH DEPUTY COLLECTOR Vs. BERNADETTE DE SA E COTTA
|
July 23, 2004 |
STATE OF MAHARASHTRA Vs. RENUKABAI ALIAS RINKU ALIAS RATAN
|
September 8, 2004 |
STATE OF MAHARASHTRA Vs. CHANDRABHAGABAI BABURAO MANE
|
February 22, 2004 |
STATE OF MAHARASHTRA Vs. NAGNATH ANNAJI BARGAJE
|
January 12, 2004 |
STATE OF MAHARASHTRA Vs. JANARDAN PUNDLIK KAMBALE
|
June 9, 2004 |
STATE OF MAHARASHTRA Vs. HARIBHAU RAMCHANDRA PARANDWAI
|
June 11, 2004 |
STATE OF MAHARASHTRA Vs. DINESH MAHADU WAGH
|
June 11, 2004 |
STATE OF MAHARASHTRA Vs. SHEKHAR GANGARAM BARATHE
|
June 11, 2004 |
STATE OF MAHARASHTRA Vs. JKIYABEGAM M ALI KHOT
|
April 22, 2004 |
STATE OF MAHARASHTRA Vs. RADHU GOPALA PADWAL
|
July 1, 2004 |
STATE OF MAHARASHTRA Vs. AGRAWAL TRADING COMPANY, MURLIDHAR RAMJILAL AGRAWAL
|
September 14, 2004 |
STATE OF MAHARASHTRA Vs. NITENDRASINGH alias NITIN KUMARSINGH PATIL
|
December 22, 2004 |
STATE OF MAHARASHTRA Vs. LAXMAN SAMBHAJI SHEJUL
|
September 2, 2004 |
STATE OF MAHARASHTRA Vs. RAMESH JAGANNATH DHADIL
|
September 8, 2004 |
STATE OF MAHARASHTRA Vs. GAJANAN BABURAO PHAKATKAR
|
September 7, 2004 |
STATE OF MAHARASHTRA Vs. FAKIRRAO DAMODHAR POPALGHAT
|
September 3, 2004 |
STATE OF MAHARASHTRA Vs. LAHU ALIAS LAHUKUMAR RAMCHANDRA DHEKANE
|
August 31, 2004 |
STATE OF MAHARASHTRA Vs. NASIR CHHANNUMAL SHAIKH
|
August 19, 2004 |
STATE OF MAHARASHTRA Vs. TATYARAO NAMDEO GAWANDE
|
August 23, 2004 |
STATE OF MAHARASHTRA Vs. CHANDRABHAN S O RAMAJI SANTAPE
|
August 23, 2004 |
STATE OF MAHARASHTRA Vs. EKNATH SHANKAR DUMBARE
|
September 10, 2004 |
STATE OF MAHARASHTRA Vs. SURESH S O TUKARAM WAGHADE
|
October 14, 2004 |
STATE OF MAHARASHTRA Vs. SAHEBRAO ALIAS NAVNATH SOPANKALE
|
October 11, 2004 |
STATE OF MAHARASHTRA Vs. NAMDEO DAGO GOLHAR
|
October 8, 2004 |
STATE OF MAHARASHTRA Vs. BHUPENDRA THAKARSI PAREKH
|
October 21, 2004 |
STATE OF MAHARASHTRA Vs. WAMAN S O CHARANDAS PATIL
|
October 26, 2004 |
STATE OF MAHARASHTRA Vs. SUKDEO MOTIRAM TOBRE
|
October 19, 2004 |
STATE OF MAHARASHTRA Vs. MANOHAR S O MUKINDRAO TAYADE
|
October 20, 2004 |
STATE OF MAHARASHTRA Vs. MANOHAR RAMBHAU DAHIBHAJAN
|
November 2, 2004 |
STATE OF MAHARASHTRA Vs. KAWADU S O ADKU SODRUWAR
|
November 2, 2004 |
STATE OF MAHARASHTRA Vs. ABBAS FIROZ KANCHWALA ALIAS TALIWALA
|
October 29, 2004 |
STATE OF MAHARASHTRA Vs. HARBHAGWAN HARBHAJANLAL
|
December 10, 2004 |
STATE OF MAHARASHTRA Vs. GANGADHAR ANGADRAO BHONSALE
|
December 7, 2004 |
STATE OF MAHARASHTRA Vs. IBRAHIM YAKUB SHAIKH
|
December 9, 2004 |
STATE OF MAHARASHTRA Vs. PRABHAKAR S THAKUR
|
December 17, 2004 |
STATE OF MAHARASHTRA Vs. POPATLAL SAMNAJI JAIN
|
December 14, 2004 |
STATE OF MAHARASHTRA Vs. PURUSHOTTAM S O NAGORAO PATHE
|
November 23, 2004 |
STATE OF MAHARASHTRA Vs. RUPRAO HARISCHANDRA TAYADE
|
November 22, 2004 |
STATE OF MAHARASHTRA Vs. DNYANDEO SUDAM WAGHMARE
|
December 1, 2004 |
STATE OF MAHARASHTRA Vs. PRALHAD S O CHAMPATRAO DESHBHRATAR
|
December 1, 2004 |
STATE OF MAHARASHTRA Vs. ROOPSAHEB RAMGONDA PATIL
|
December 1, 2004 |
STATE OF MAHARASHTRA Vs. GAJANAN CHINTMAN RUIKAR
|
April 1, 2004 |
STATE OF MAHARASHTRA Vs. KAMALI KESHAV MHATRE
|
March 31, 2004 |
STATE OF MAHARASHTRA Vs. PRABHAKAR SAMPAT SONGIRE
|
March 16, 2004 |
STATE OF MAHARASHTRA Vs. HARI VIRUMAL KARACHIWALA
|
March 19, 2004 |
STATE OF MAHARASHTRA Vs. TUKARAM NIVRATI MANE
|
March 18, 2004 |
STATE OF MAHARASHTRA Vs. NILAPPA SHANKARAPPA CHAKURE
|
March 17, 2004 |
STATE OF MAHARASHTRA Vs. DEVAPPA SIDAPPA KAMBALE
|
March 16, 2004 |
STATE OF MAHARASHTRA Vs. JAGDISH SAGAR CHAUDHARI
|
January 21, 2004 |
STATE OF MAHARASHTRA Vs. POPAT PANACHAND SHAH
|
January 30, 2004 |
STATE OF MAHARASHTRA Vs. VIJAYKUMAR NAGNATH BARGAJE
|
January 12, 2004 |
STATE OF MAHARASHTRA Vs. SHANKAR BAPURAOJI GHADGE
|
January 9, 2004 |
STATE OF MAHARASHTRA Vs. CHANDRABHAGABAI BABURAO MANE
|
February 12, 2004 |
STATE OF MAHARASHTRA Vs. NATWARLAL NANABHAI SURATWALA
|
February 16, 2004 |
STATE OF MAHARASHTRA Vs. ANJANABAI SHANKARRAO DESHMUKH
|
February 16, 2004 |
STATE OF MAHARASHTRA Vs. MADHU BHISHAM BHATIA
|
February 16, 2004 |
STATE OF MAHARASHTRA Vs. OFFICIAL LIQUIDATOR OF RELIANCE HEAT TRANSFER PVT LTD
|
February 17, 2004 |
STATE OF MAHARASHTRA Vs. DILIP AATMARAM AUTI
|
February 24, 2004 |
STATE OF MAHARASHTRA Vs. SAHEBRAO RAMSING DESHMUKH
|
July 28, 2004 |
STATE OF MAHARASHTRA Vs. SUBHASH PAGI
|
July 30, 2004 |
STATE OF MAHARASHTRA Vs. ASHOK KERBA SHENDKAR
|
July 30, 2004 |
STATE OF MAHARASHTRA Vs. MANOHAR S O RAGHOBA PATIL
|
August 2, 2004 |
STATE OF MAHARASHTRA Vs. UDHAO PANDURANG AGLAWE
|
July 26, 2004 |
STATE OF MAHARASHTRA Vs. CHIMANLAL GIOPALJI DHRUWAMALKAN
|
August 4, 2004 |
STATE OF MAHARASHTRA Vs. G B AGASKAR
|
August 3, 2004 |
STATE OF MAHARASHTRA Vs. ARJUN DATTARAM BHEKARE
|
August 6, 2004 |
STATE OF MAHARASHTRA Vs. SUHAS S O AJABRAO MANKAR
|
August 6, 2004 |
STATE OF MAHARASHTRA Vs. SHAKUNTALA
|
August 11, 2004 |
STATE OF MAHARASHTRA Vs. DINKAR BALKRISHNA PALANDE
|
August 12, 2004 |
STATE OF MAHARASHTRA Vs. SHIVAJI alias DADYA SHANKAR ALHAT
|
July 8, 2004 |
STATE OF MAHARASHTRA Vs. SURENDRARAM SANKARATIRAM JAIRAJ SETH CHAWL
|
July 6, 2004 |
STATE OF MAHARASHTRA Vs. AMBARNATH BAPUSAHEB GADE
|
July 1, 2004 |
STATE OF MAHARASHTRA Vs. BABASAHEB RAMCHANDRA SAWANT
|
June 30, 2004 |
STATE OF MAHARASHTRA Vs. BHARATSING GANPATSING THAKUR
|
July 22, 2004 |
STATE OF MAHARASHTRA Vs. RAMDAS DHAYA PATIL
|
April 22, 2004 |
STATE OF MAHARASHTRA Vs. MEHARUNNISA MAHAMADALLI KHOT
|
April 22, 2004 |
STATE OF MAHARASHTRA Vs. RAMCHANDRA KESHAV BHALA
|
April 16, 2004 |
STATE OF MAHARASHTRA Vs. SATYENDRA DAYAL
|
April 19, 2004 |
STATE OF MAHARASHTRA Vs. SIND CO OPERATIVE HOUSING SOCIETY
|
April 20, 2004 |
STATE OF MAHARASHTRA Vs. VIJAY KASHINATH RAUT
|
April 28, 2004 |
STATE OF MAHARASHTRA Vs. MADHAVDAS JANKIDSJI MOHTA
|
April 29, 2004 |
STATE OF MAHARASHTRA Vs. GANPAT KAWADU DHANDE
|
June 29, 2004 |
STATE OF MAHARASHTRA Vs. SHRIDHAR RAMCHANDRA MOKADAR
|
June 22, 2004 |
STATE OF MAHARASHTRA Vs. JANARDAN PUNDIK KAMBALE
|
June 10, 2004 |
STATE OF MAHARASHTRA Vs. ARUN UMAJI BANSODE
|
June 10, 2004 |
STATE OF MAHARASHTRA Vs. MOHAN SHANKARRAO JANRAO
|
June 8, 2004 |
STATE OF MAHARASHTRA Vs. NITIN SOPAN GOTHE
|
June 11, 2004 |
STATE OF MAHARASHTRA Vs. LAXMAN RAMCHANDRA PARANDWAL
|
June 11, 2004 |
STATE OF MAHARASHTRA Vs. RAMJILAL PRABHUDAYAL AGRAWAL
|
June 11, 2004 |
STATE OF MAHARASHTRA Vs. DATTA RAJARAM NAIK
|
June 11, 2004 |
STATE OF MAHARASHTRA POLICE STATION OFFICER Vs. DEVENDRA CHHATTIJA ATTHURAM
|
May 14, 2004 |
STATE OF MAHARASHTRA, THROUGH COLLECTOR, YAVATMAL Vs. ANJANABAI WD/O SHANKARRAO DESHMUKH
|
February 6, 2004 |
STATE THROUGH PUBLIC PROSECUTOR, PANAJI Vs. SHRI JAINATH PAL AND OTHERS
|
April 22, 2004 |
STATE TRANSPORT CO OPERATIVE BANK LTD Vs. SHANKAR GOPAL PAGIRE
|
August 31, 2004 |
STATION SUPERINTENDENT INTER STATE POLICE WIRELESS TRANSMITTING STATION PANAJI Vs. COMUNIDADE OF BAMBOLIM GOA
|
September 13, 2004 |
STATS OF MAHARASHTRA Vs. BANPAT DAGADU RAUT
|
April 28, 2004 |
SUBAIYAA ALIAS KUMAR MATTU PANDIANKONAR Vs. STATE OF MAHARASHTRA
|
February 12, 2004 |
SUBHADRABAI DATTATRAYA GAYKAR Vs. ASSTT DIRECTOR OF TOWN PLANING KALYAN MUNICIPAL CORPORATION KALYAN
|
January 30, 2004 |
SUBHADRABAI KACHARI KHANDAGALE Vs. BALWANTA NARAYAN JADHAV
|
July 1, 2004 |
SUBHASH BHIMASHANKAR KALASE Vs. STATE BANK OF INDIA
|
August 9, 2004 |
SUBHASH BHIMASHANKAR KALASE Vs. STATE BANK OF INDIA
|
August 7, 2004 |
SUBHASH CHOUDHARY Vs. DEEPAK JYALA
|
September 20, 2004 |
SUBHASH MATAJI PULATE Vs. LAXMIBAI SOMAJI KHILLARE
|
December 2, 2004 |
SUBHASH S O MATAJI PULATE Vs. LAXMIBAI WD O SOMAJI KHILLARE
|
December 10, 2004 |
SUBHASH VITHALRAO GATLEWAR Vs. DATTATRAYA KESHAVRAO SHINDE
|
August 25, 2004 |
SUBHEDAR KHAN S O SHER KHAN Vs. STATE OF MAHARASHTRA
|
September 23, 2004 |
SUDAM EKNATH KATE Vs. STATE OF MAHARASHTRA
|
October 25, 2004 |
SUDARSHAN MARKETING Vs. CHIEF COMMERCIAL MANAGER WESTERN RAILWAY
|
January 12, 2004 |
SUDARSHAN STEEL MANUFACTURING CO Vs. MUMBAI LABOUR UNION
|
April 7, 2004 |
SUDHA KANKARIYA SAI SURYA NETRALAYA Vs. COMMISSIONERS OF INCOME TAX
|
January 21, 2004 |
SUDHA SUHAS NANDANVANKAR Vs. SUHAS RAMRAO NANDANVANKAR
|
September 15, 2004 |
SUDHAKAR Vs. STATE OF MAHARASHTRA
|
March 27, 2004 |
SUDHAKAR ANANDA ATRAM Vs. STATE OF MAHARASHTRA
|
January 28, 2004 |
SUDHAKAR BANDOPANT KOLHAPURE Vs. ARUN RAMGONDA PATIL
|
March 1, 2004 |
SUDHAKAR RAMA ALAM Vs. STATE OF MAHARASHTRA
|
June 25, 2004 |
SUDHAKAR SUKHDEV RAMTEKE Vs. STATE OF MAHARASHTRA
|
March 17, 2004 |
SUDHAKARRAO SHANKARRAO SARNAIK Vs. BHANUDAS N DESHMUKH
|
March 16, 2004 |
SUDHIR Vs. KANAYALAL MADANLAL FACTORY
|
February 10, 2004 |
SUDHIR JANARDHAN DESAI Vs. HYPHOSPHITE and CO
|
June 16, 2004 |
SUDHIR M VORA Vs. COMMISSIONER OF POLICE FOR GENERAL BOMBAY
|
January 16, 2004 |
SUDHIR R KOLI Vs. MAHARASHTRA POLLUTION CONTROL BOARD
|
July 1, 2004 |
SUDHIR R KOLI Vs. MAHARASHTRA POLLUTION CONTROL BOARD
|
June 17, 2004 |
SUGRABIBI IMAMUDDIN FAKKI Vs. STATE OF MAHARASHTRA
|
June 18, 2004 |
SUHAS MALOJI PAUIAR AND ORS Vs. STATE OF MAHARASHTRA
|
September 8, 2004 |
Suhasini Krishna Patil Vs. R S Sharma
|
January 16, 2004 |
SUJAN SURESH SAWANT Vs. KAMLAKANT SHANTARAM DESAI
|
July 22, 2004 |
SUJAN SURESH SAWANT Vs. KAMLAKANT SHANTARAM DESA
|
July 27, 2004 |
SUJIT VASANT PATIL Vs. STATE OF MAHARASHTRA
|
August 6, 2004 |
SUKHDEO B ALKUNTE Vs. LALJI PRASAD
|
July 2, 2004 |
SUKHDEO PARASHRAMJI BHUGUL Vs. WAMANRAO NAGORAO CHARHAT
|
April 16, 2004 |
SUKHDEV SINGH JAMWAL Vs. SACHINDRANATH DEY
|
August 17, 2004 |
SUKHDEV SINGH JAMWAL Vs. STATE OF MAHARASHTRA
|
August 17, 2004 |
SUKHSAGAR CO OP HOUSING SOC LTD Vs. STATE OF MAHARASHTRA
|
June 22, 2004 |
SULEMAN KANHA JATOO Vs. STATE BANK OF INDIA
|
October 6, 2004 |
SUMAN ARJUN SHEGOKAR Vs. PRASAD GOPALRAO CHIRKURI
|
June 30, 2004 |
SUMAN WAMANRAO NAIK Vs. ADDITIONAL COMMISSIONER AMRAVATI DIVISION AMRAVATI
|
October 11, 2004 |
SUMANGAL PRESS P LTD Vs. MUNICIPAL CORPN OF THE CITY OF KALYAN
|
August 11, 2004 |
SUMESH PRAKASH INAMDAR Vs. BALAJI CARRIERS
|
September 23, 2004 |
SUMIKIN BUSSAN INTERANATIONAL Vs. MANHARLAL T MODY
|
April 5, 2004 |
SUN PHARMACEUTICAL INDUSTRIES LIMITED Vs. WYETH HOLDINGS CORPORATION
|
January 14, 2004 |
SUNANDA HANUMANTA Vs. STATE OF MAHARASHTRA
|
April 27, 2004 |
SUNDER N MIRPURI Vs. UNION OF INDIA
|
July 13, 2004 |
SUNDERABHAI MAROTHI METKAR Vs. STATE OF MAHARASHTRA
|
July 7, 2004 |
SUNGANDH SAGUN SIRSAT Vs. CENTRAL BANK OF INDIA
|
September 21, 2004 |
SUNIL CHHATRAPAL KEDAR Vs. Y S BAGDE
|
June 17, 2004 |
SUNIL SHRIRANG PHAD Vs. STATE OF MAHARASHTRA
|
November 25, 2004 |
SUNILSING SHANKARSING THAKUR Vs. STATE OF MAHARASHTRA
|
April 7, 2004 |
SUNITA HARIDAS DHAIT Vs. B R AMBEDKAR SHIKSHAN SANSTHA
|
October 5, 2004 |
SUO MOTU CRIMINAL CONTEMPT PETITION Vs. RAJIV PHONDU GUDE
|
December 7, 2004 |
SUPER FASTNER COR Vs. SHASHIKANT SALUNKE
|
July 23, 2004 |
SUPERINTENDING ENGINEER MAHARASHTRA STATE ELECTRICITY BOARD Vs. SUSHAELA V DHONGADE
|
June 11, 2004 |
SURAJ ALIAS BALAN CHODANKAR Vs. STATE THROUGH PUBLIC PROSECUTOR
|
March 26, 2004 |
SURAJBEN NAVALCHAND SHAH Vs. ASIAN FOOD PRODUCTS LIMITED
|
January 23, 2004 |
SURENDRA SINGH LAL SINGH Vs. BOMBAY MUNICIPAL CORPORATION
|
December 1, 2004 |
SURENDRAKUMAR RAMSWAROOPSINGH Vs. STATE OF MAHARASHTRA
|
February 10, 2004 |
SURENDRAKUMAR T AGGARWAL Vs. STATE OF MAHARASHTRA
|
September 16, 2004 |
SURESH Vs. SUDHAKAR TUKARAM BALPANDE
|
April 7, 2004 |
SURESH FULCHAND BUMB Vs. SHANTIKUMAR K DAMANI
|
March 10, 2004 |
SURESH GANPAT KAMBLE Vs. STATE OF MAHARASHTRA
|
March 17, 2004 |
SURESH ISHWAR PHALKE Vs. STATE OF MAHARASHTRA
|
April 6, 2004 |
SURESH JAYKUMAR SAMUEL GODAVARI Vs. STATE OF MAHARASHTRA
|
October 15, 2004 |
SURESH K. BHAGAT Vs. ASSTT. COMMISSIONER OF INCOME TAX
|
January 29, 2004 |
SURESH KISAN UDE Vs. STATE OF MAHARASHTRA
|
February 6, 2004 |
SURESH MURLIDHAR BHAGAT Vs. STATE OF MAHARASHTRA
|
June 21, 2004 |
SURESH NAGORAO MATHANE Vs. PRABHAKAR MOHANJI BHELE
|
January 8, 2004 |
SURESH NARHARI KAWADE Vs. VIDYANAND THOMAS HIREKESAR
|
March 15, 2004 |
SURESH SAHEBRAO KAMBLE Vs. STATE OF MAHARASHTRA
|
January 22, 2004 |
SURESH SHETYE Vs. PRASAD KHALIDAS DIVKAR
|
December 2, 2004 |
SURESH SHIORAMJI TAYAWADE Vs. STATE OF MAHARASHTRA
|
January 12, 2004 |
SURESHCHANDRA PRAKASHCHANDRA MEHTA Vs. ANANDRAO BHIMSHANKAR THOBADE
|
July 15, 2004 |
SURESHKUMAR VALLABHDASJI JAJOO Vs. STATE OF MAHARASHTRA
|
September 28, 2004 |
SURJITSINGH BEANTSINGH BHATIA Vs. SUBHASH RAMBILAS BANG
|
October 14, 2004 |
SURYAKANT K KAVLEKAR Vs. STATE THROUGH CBI ACB
|
March 11, 2004 |
SUSHILABAI Vs. NAVNITBHOJRAJ LAKHOTIYA
|
July 30, 2004 |
SUSHILABAI HARIKISAN BARODIA Vs. SURAJNARAAN BHOLANATH PANDE
|
January 5, 2004 |
SUSHILABAI NARAYAN RAUT Vs. NAVNIT BHOJRAJ LAKHOTIYA
|
August 3, 2004 |
SUSHILABAI WIFE OF RADHAKISAN BHAGWAT Vs. LAXMAN BALWANT KALASKAR
|
April 20, 2004 |
SUTEJA SURESH MATHKAR Vs. SAROJ SADAN CO-OPERATIVE HOUSING SOCIETY LTD
|
September 2, 2004 |
SWAN MILLS LIMITED Vs. SAKHARAM DHONDU PANCHAL
|
July 30, 2004 |
SWAPNIL ENTERPRISES Vs. CHANDRAKALA
|
February 6, 2004 |
SWASTIK RUBBER PRODUCTS LTD Vs. VASANTRAO MAHADEO DHATINGAN
|
July 16, 2004 |
SYAD YOUSUF S O SYED LAL Vs. STATE OF MAHARASHTRA
|
August 17, 2004 |
SYED HUSSAIN ASSRAF Vs. DENA BANK
|
October 18, 2004 |
SYED KASIM Vs. ADDL COMMR
|
July 28, 2004 |
SYED KASIM @ SYED RUSTAM, SYED KASIM SYED RUSTAM Vs. ADDITIONAL COMMISSIONER, AMRAVATI, ADDITIONAL COMMISSIONER, AMRAVATI DIVISION, AMRAVATI
|
July 7, 2004 |
SYNDICATE BANK Vs. EAST INDIA HOTELS LTD
|
October 12, 2004 |
TABAJI RAMCHANDRA CHOUGULE Vs. STATE OF MAHARASHTRA
|
September 8, 2004 |
TABASSUM KHAN KAYYUM KHAN Vs. STATE OF MAHARASHTRA
|
September 23, 2004 |
TAHERBHAI ABDULLABHAI Vs. MOHAMMED HUSSAIN ABDULLABHAI
|
September 1, 2004 |
TAIBA QUARESHI Vs. MARINA SEQUERIA LOURDES
|
April 15, 2004 |
TAKI AHMED KHALIL AHMED KHAN Vs. STATE OF MAHARASHTRA
|
September 16, 2004 |
TALUKA SANGOLA Vs. SHAIKH AMINABAI ABBUBKAR
|
March 17, 2004 |
TANAJI ABASO PAWAR Vs. STATE OF MAHARASHTRA
|
September 8, 2004 |
TANAJI SHANKARRAO RAJOLE Vs. STATE OF MAHARASHTRA
|
September 8, 2004 |
TANBA N MAHAJAN Vs. PANDHARI N MAHAJAN
|
May 5, 2004 |
TANGERINE ELECTRONICS SYSTEMS PRIVATE LIMITED MUMBAI DECREE HOLDER Vs. INDIAN CHEMICALS
|
March 4, 2004 |
TANUJA BHAT Vs. STATE OF GOA
|
August 10, 2004 |
Tanveer Khatib Vs. State of Goa
|
March 12, 2004 |
TAPRIA TOOLS LIMITED Vs. EASTMAN CAST AND FORGE LIMITED
|
April 7, 2004 |
TARABAI MAKBULKHAN BARGIR Vs. TARABAI DASHRATH SHINDE
|
August 19, 2004 |
TARACHAND S O CHUDAMAN GHEVARE Vs. STATE OF MAHARASHTRA
|
June 22, 2004 |
TATA MOTORS LIMITED Vs. PIMPRI CHINDCHWAD MUNICIPAL CORPORATION
|
July 9, 2004 |
TATA POWER COMPANY LIMITED Vs. RELIANCE ENERGY LIMITED
|
December 24, 2004 |
TATE POWER COMPANY LTD Vs. MAHARASHTRA POLLUTION CONTROL BOARD
|
September 22, 2004 |
TCE CONSULTING ENG.LTD. Vs. TATA CONSULTING ENG. & ASSOCIATES STAFF UNION
|
October 25, 2004 |
TEHMINABAI E BANDUKWALA Vs. MANIBAI PADMAN PATIL
|
August 4, 2004 |
THEATRE EMPLOYEES UNION Vs. DEEPAK TALKIES
|
April 5, 2004 |
TIRUMALA SERVICES Vs. GOA SHIPYARD LIMITED
|
June 30, 2004 |
TRACKPARTS OF INDIA LIMITED Vs. COSMOS CO OPERATIVE BANK LTD
|
February 25, 2004 |
TRANSPORT MANAGER KOLHAPUR MUNICIPAL TRANSPORT Vs. PRAVIN BHABHUTLAL SHAH
|
July 2, 2004 |
TRANSPORT MANAGER, KOLHAPUR MUNICIPAL TRANSPORT UNDERTAKING, KOLHAPUR Vs. APPELLATE AUTHORITY UNDER PAYMENT OF GRATUITY ACT, 1972, PUNE
|
July 2, 2004 |
TRANSPORT NAGAR FREE ZONE COOPERATIVE SOCIETY LTD Vs. NAGPUR IMPROVEMENT TRUST NAGPUR
|
September 20, 2004 |
TRIMBAK P RATHOD Vs. STATE OF MAHARASHTRA
|
July 9, 2004 |
TRIMURTY BALAK MANDIR SHIKSHAN SANSTHA Vs. AURANGABAD MUNICIPAL CORPORATION
|
July 8, 2004 |
TUKARAM BAKSHU Vs. DHONDIBA BALIRAM
|
January 8, 2004 |
U V BENDIKAR Vs. N G KULKARNI
|
August 6, 2004 |
UDAIPUR DISTILLERIES CO LTD Vs. O D MOHINDRA
|
May 5, 2004 |
UDHAV SITARAM NAIKNAVARE Vs. STATE OF MAHARASHTRA
|
February 13, 2004 |
UJAWALA ATHARE Vs. ASHA RAVINDRA PARANJAPE
|
February 11, 2004 |
UJAWALA ATHARE PATIL Vs. ASHA RAVINDRA PARANJAPE
|
March 9, 2004 |
ULTRA DRYTECH ENGINEER LTD Vs. VAIBHAV LAXMAN SURVKAR
|
June 22, 2004 |
UltraTech CemCo Limited Vs. STATE OF MAHARASHTRA
|
April 22, 2004 |
UMA GANGADHAR GANDHI Vs. AKUBAI KERU PATIL BABAN KERU PATIL and DILIP KERU PATIL
|
August 24, 2004 |
UMAKANT NAIK Vs. STATE THROUGH PUBLIC PROSECUTOR
|
April 20, 2004 |
UMAKANT SHYAMPAL AGNIHOTRI Vs. STATE OF MAHARASHTRA
|
July 16, 2004 |
UMESH DUKHAN MANDAL Vs. STATE OF MAHARASHTRA
|
April 12, 2004 |
UMESH GANESH DESHPANDE Vs. BALAJI CARRIERS
|
September 23, 2004 |
Umesh S Bangera Vs. Union of India
|
March 16, 2004 |
UNION OF INDIA Vs. POTTI YESHWANT KUMAR
|
April 6, 2004 |
UNION OF INDIA Vs. ABDUL KARIM ABDUL RAHIM AND CO
|
April 5, 2004 |
Union of India Vs. Fateh Bahadur Singh
|
February 20, 2004 |
UNION OF INDIA Vs. M I SOLKAR
|
February 9, 2004 |
Union of India Vs. Presiding Officer
|
February 6, 2004 |
UNION OF INDIA Vs. SUMATI PANDURANG PADAVE
|
July 9, 2004 |
UNION OF INDIA Vs. M V DAMODAR
|
April 20, 2004 |
UNION OF INDIA Vs. OSWALD ANTHONY ATHAYDE
|
September 1, 2004 |
UNION OF INDIA Vs. CEASEFIRE SAFTEY ENGINEERS P LTD
|
September 2, 2004 |
UNION OF INDIA Vs. MADHO SINGH SAMANTH
|
October 11, 2004 |
UNION OF INDIA Vs. P J RASTOGI
|
December 6, 2004 |
UNION OF INDIA Vs. ARCTIC INDIA
|
November 24, 2004 |
UNION OF INDIA Vs. NARESH K GUPTA
|
November 5, 2004 |
UNION OF INDIA Vs. KM CHAUDHARI
|
December 15, 2004 |
UNION OF INDIA Vs. S.B.DAMLE
|
August 31, 2004 |
UNION OF INDIA Vs. PRESIDING OFFICER, CENTRAL GOVERNMENT
|
October 25, 2004 |
UNION OF INDIA Vs. SHINE ENTERPRISE
|
July 19, 2004 |
UNION OF INDIA Vs. A M ATTAR
|
June 8, 2004 |
UNION OF INDIA Vs. SURESH KALYANJI BHAGAT
|
December 8, 2004 |
UNION OF INDIA, MINISTRY OF LABOUR, THROUGH THE WELFARE COMMISSIONER, LABOUR WELFARE ORGANISATION, C60, COMPLEX (BLOCK `C), SEMINARY HILLS, NAGPUR (M.S.) Vs. THE PRESIDING OFFICER, CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL, NO.2, MUMBAI AND OTHERS
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November 1, 2004 |
UNION OF INDIA, REPRESENTED BY THE EXECUTIVE ENGINEER, GOA CENTRAL DIVISION, CENTRAL PUBLIC WORKS DEPARTMENT, BAMBOLIM, GOA Vs. M/S. S.N. ASSOCIATES & BUILDERS (PVT.) LTD. MUKUND, GR. FLOOR, OPP. VIDHYA BHAVAN, COMBA, MARGAO, GOA
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June 10, 2004 |
UNIQUE CO ORDINATORS Vs. UNION OF INDIA
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February 9, 2004 |
UNITED INDIA INSURANCE CO LTD Vs. FAHMIDA BEGUM MOHAMMAD KHAN
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June 30, 2004 |
UNITED INDIA INSURANCE CO LTD Vs. PRAKASH GOVINDRAO KAWRE
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August 25, 2004 |
UNITED INDIA INSURANCE CO. LTD. Vs. IQBAL SINGH CHANDA SINGH GILL AND ANOTHER
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November 2, 2004 |
UNITED LABOUR UNION Vs. AIR INDIA LTD
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July 14, 2004 |
UNIVERSAL FERRO and ALLIED CHEMICALS LTD Vs. CUSTOMS EXCISE AND SERVICE TAX
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March 17, 2004 |
UNIVERSITY OF MUMBAI Vs. NEELA BANE
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December 6, 2004 |
UPPER INDIA COUPER PAPER Vs. MANGALDAS and SONS
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August 12, 2004 |
USHA A KALWANI Vs. S N SONI
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January 22, 2004 |
USHA P KAMAT NEE USHA R PAI Vs. STATE OF GOA THROUGH THE SECRETARY
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April 21, 2004 |
Ushanes Nrupendra Mehta Vs. State of Maharashtra
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March 5, 2004 |
UTTAM AMBADAS GAWALI Vs. STATE OF MAHARASHTRA
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July 23, 2004 |
UTTAM DULAL MANDAL Vs. STATE OF MAHARASHTRA
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September 29, 2004 |
Uttam Krishna Caskar Vs. Shankar Sajro Caskar
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April 19, 2004 |
V K S SOCIETY LTD Vs. TUKARAM DASHRATH TAKATE
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July 23, 2004 |
V K SABOO Vs. ADDITIONAL COLLECTOR NAGPUR
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August 11, 2004 |
V L MAHAJAN Vs. CHIEF EXCUTIVE OFFICER
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June 9, 2004 |
VAIBHAV VASANT PAWAR Vs. STATE OF MAHARASHTRA
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June 23, 2004 |
VAIDIK SEVA ASHRAM Vs. SHIVANAND RAMJI DASARWAR D
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February 26, 2004 |
VAISHALI AROMATIC IND PVT LTD Vs. DEOGIRI NAGRI SAHAKAR BANK LTD
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October 14, 2004 |
VAISHNAV SHORILAL PURI AND ORS. AND SEAWORLD SHIPPING AND LOGISTICS P. LTD. AND ANR. Vs. KISHORE KUNDANLAL SIPPY AND ORS.
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February 23, 2004 |
VAMANRAO SAWALARAM BHOSALE Vs. VITHAL TUKARAM KADAM
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November 17, 2004 |
VANDANA NARAYANRAO CHITNAVIS Vs. STATE OF MAHARASHTRA
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February 6, 2004 |
VARDEN T JAMES Vs. FARHANG AZHAR
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October 1, 2004 |
VASANT CO OP SHETKARI GINNING AND PRESSING FACTORY LTD Vs. DIVISIONAL JOINT REGISTRAR CO OP SOCIETY
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October 28, 2004 |
VASANT DNYANESHWAR TAPPE Vs. STATE OF MAHARASHTRA
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November 23, 2004 |
VASANT JOBANPUTRA Vs. BANK OF INDIA STAFF SAMPADA CO OPERATIVE HOUSING SOC LTD
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September 3, 2004 |
VASANT MAROTRAO KARARE Vs. STATE OF MAHARASHTRA
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January 28, 2004 |
VASANT RAMCHANDRA DESHPANDE Vs. STATE OF MAHARASHTRA
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September 30, 2004 |
VASANT RAMCHANDRA DESHPANDE Vs. UNIVERSITY OF POONA
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September 30, 2004 |
VASANT RAO UDHAVRAO SHIVALE Vs. WAMANRAO GENUJI SHIROLE
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September 16, 2004 |
VASANT S O JAIRAM BADODEKAR Vs. PRAKASH S O BHIKHU W ARHADE
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June 15, 2004 |
VASANT S O PANDHARI SHRIPAD Vs. SCHEDULED TRIBE CASTE CERTIFICATE SCRUTINY COMMITTEE NAGPUR
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December 20, 2004 |
VASANTA SAHADEOJI BHOYAR Vs. WALMIK SHIVAJI BANSOD
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July 15, 2004 |
VASANTRAO DYNANOBA CHAVAN Vs. SMT. DULABAI RAOSAHEB PATIL (DECEASED BY LRS)
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December 20, 2004 |
VASANTRAO MUKUNDRAO DESHMUKH Vs. PURUSHOTTAM BALWANTRAO AGARKAR
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October 18, 2004 |
VASANTRAO S O SHANKARRAO KALE Vs. SHRIKANT S O ANANTRAO JOSHI
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August 31, 2004 |
VASANTRAO VINAYAKRAO DESHMUKH Vs. TULSABAI
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October 7, 2004 |
VASANTRAO VISHNU MANGORE Vs. STATE OF MAHARASHTRA
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January 14, 2004 |
VASCO URBAN CO OP CREDIT SOCIETY LTD Vs. SHOBHA D KORGAONKAR
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October 15, 2004 |
VASCO URBAN CO-OP CREDIT SOCIETY LTD Vs. SHOBHA D KORGAONKAR
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October 21, 2004 |
VASHISHTHA RAMBHAU ANDHALE Vs. CENTRAL BUREAU OF INVESTIGATION
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June 15, 2004 |
VASHISHTHA RAMBHAU ANDHALE Vs. STATE OF MAHARASHTRA
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June 15, 2004 |
VASHIST PUNDLIK JADHAV Vs. STATE OF MAHARASHTRA
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April 13, 2004 |
VASSUDEV G QUENIM Vs. BANDEKAR BROTHERS PVT LTD
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July 31, 2004 |
Vassudev Tamba Vs. S T Puttaraju
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February 9, 2004 |
VASUDEO DHARANIDHAR JOSHI Vs. BOMBAY TEXTILE RESEARCH ASOCIATION
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July 27, 2004 |
VASUDEOBHAI S O JADHAOJI RATHOD Vs. NEELA
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December 9, 2004 |
VATSALA NARAYAN MASKE Vs. STATE OF MAHARASHTRA
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November 3, 2004 |
VATSALA NARAYAN MASKS Vs. STATE OF MAHARASHTRA
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October 5, 2004 |
VATSALBAI VISHWANATH NAKHATE Vs. MADHAORAO LAXMANRAO THAKARE
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June 11, 2004 |
VATTEKKTTE MADHAVAN NAIR Vs. SHIPPING CORPORATION OF INDIA LTD
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July 1, 2004 |
VED PRAKASH AGARWAL Vs. RAMA PETROCHEMICALS LTD
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March 31, 2004 |
VED PRAKASH AGRWAL Vs. RAMA PETROCHEMICALS LTD
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April 21, 2004 |
VEENA SHAMRAO KAKDE Vs. PRESIDING OFFICER UNIVERSITY and COLLEGE TRIBUNAL NAGPUR
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March 1, 2004 |
VENEET AGARWAL Vs. UNION OF INDIA
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June 29, 2004 |
VENKATAPATHY KRISHNA MURTI Vs. V SRINIVASAN
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January 30, 2004 |
VENUBAI DAGADU BOTHE Vs. PANDHARINATH PUNJA KATORE
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July 26, 2004 |
VENUGOPALAN NAIR B Vs. UNION OF INDIA AND ORS
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June 1, 2004 |
VERITAS EXPORTS AA SOLE PROPRIETORY CONCERN Vs. UNION OF INDIA
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June 9, 2004 |
VICTORIA MARCEL ENO Vs. OFFICERS N CELL CUSTOMS BOMBAY
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July 21, 2004 |
VIDARBHA DISTILLERS Vs. VIDARBHA BOTTLERS PVT LTD
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December 10, 2004 |
VIDARBHA ENGINEERING INDUSTRIES Vs. UNION OF INDIA
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February 20, 2004 |
VIDARBHA IRRIGATION DEVELOPMENT CORPORATION Vs. ADDITIONAL COMMISSIONER OF INCOME TAX
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July 27, 2004 |
VIDYADHAR PANDURANG RANE Vs. BOARD OF TRUSTEES OF PORT OF MUMBAI
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September 30, 2004 |
VIDYADHAR VINAYAK MATHANE Vs. STATE OF MAHARASHTRA
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January 27, 2004 |
VIDYASAGAR S O BABARAO ASHTAKE Vs. STATE OF MAHARASHTRA
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May 6, 2004 |
VIDYAWATI DHARMAVEER MADAN Vs. NANDKUMAR SHANKARRAO SANE
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February 3, 2004 |
VIDYUT KARMACHARI PAT SANSTHA MARYADIT NAGPUR Vs. RATANSINGH RAMSINGH KHANDE
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October 6, 2004 |
VIJAY DATTARAM NAKASHE Vs. A N ROY COMMISSIONER OF POLICE
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October 18, 2004 |
VIJAY HIRALAL JAISWAL Vs. JAWAHARLAL NEHRU PORT TRUST
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November 24, 2004 |
VIJAY KAMALKANT PATKAR Vs. STATE BANK OF INDIA
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July 14, 2004 |
VIJAY MALLYA Vs. STATE OF MAHARASHTRA
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December 23, 2004 |
VIJAY SURYABHANJI KSHIRSAGAR Vs. STATE OF MAHARASHTRA
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February 12, 2004 |
VIJAYA IRAPPA KATTIMNI Vs. STATE OF MAHARASHTRA
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July 1, 2004 |
VIJAYAN Vs. WIMCO LIMITED
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July 9, 2004 |
VIJAYKUMAR HANUMANPRASAD GOENKA Vs. STATE OF MAHARASHTRA
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January 16, 2004 |
VIJAYKUMAR RAMRANG CHAUDHAR Vs. D K SOONAWALLA
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December 20, 2004 |
VIJAYMALA S KADAM Vs. DIVISIONAL CORNTROLLER M S R T C
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March 23, 2004 |
VIJENDRASINGH LADUSINGH SHEKHAWAT Vs. LODI INDUSTRIES LTD
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June 29, 2004 |
VIKAS SHIKSHAN SANSTHA Vs. STATE OF MAHARASHTRA
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July 20, 2004 |
VIKRAM DHONDU AWHALE Vs. DASHRATH KACHARU KAKDE
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July 20, 2004 |
VILAS KERU EDAKE Vs. STATE OF MAHARASHTRA
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September 24, 2004 |
VILAS KUNDANMAL LODHA Vs. SUNILKUMAR POPATLAL BAMB
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July 6, 2004 |
VILAS SHRIRAM MAHALLE Vs. RAJDHANIPRASAD RAHINPRASAD TIWARI
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December 1, 2004 |
VILASRAO SARJERAO PATIL Vs. ASARONDI PANCHKROSHI SHIKSHAN PRASARAK MANDAL
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August 23, 2004 |
VILLAGE PANCHAYAT OF CALANGUTE Vs. DEPUTY DIRECTOR OF PANCHAYATS NORTH GOA
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June 25, 2004 |
VIMAL DEVI G MAHESHWARI Vs. D D MOHINDRA CHIEF ENGINEER
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April 13, 2004 |
VIMOCHIT SAMAJ CO OPERATIVE HOUSING SOC LTD Vs. ASSESSOR AND COLLECTOR
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March 9, 2004 |
VINAY MADHAV CHITALE Vs. BHARATI VASUDEO RANADE, VINAV MADHAV CHILALE
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January 20, 2004 |
VINAYAK DNYANOBA GAIKWAD Vs. STATE OF MAHARASHTRA
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April 5, 2004 |
VINAYAK GANPAT SALVE Vs. SAU UJWALA V SALVE
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May 6, 2004 |
VINAYAK KISAN JADHAO Vs. DISTIRCT AND SESSIONS JUDGE BULDANA
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August 27, 2004 |
VINAYAK S O SHIVAJIRAO Vs. STATE OF MAHARASHTRA
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December 5, 2004 |
VINEET KUMAR Vs. STATE THROUGH PUBLIC PROSECUTOR
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April 5, 2004 |
VINOD S KHARE Vs. STATE OF MAHARASHTRA
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September 14, 2004 |
VINOD SHASHANK CHAKOR P LTD Vs. H D MERCHANT
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June 24, 2004 |
VINOD SHIKSHAN SANSTHA, TQ. Vs. JOINT CHARITY COMMISSIONER, NAGPUR & ORS.
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April 15, 2004 |
VINOD SHRIKRISHNA RAO TAMBE Vs. SHIWAJI BABURAO PAWAR
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July 13, 2004 |
VINOD VYANKAT Vs. SUNIL D POSHETTIWAR
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June 15, 2004 |
VINODCHANDRA MATHUBHAI BHATT Vs. SHAH MALLABEL CASTINGS LTD
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June 29, 2004 |
VINODKUMAR SUDARSHAN KELKAR Vs. UNION OF INDIA
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September 21, 2004 |
VIRENDRA SINGH A CHANDOK Vs. STATE OF MAHARASHTRA
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September 28, 2004 |
VISHNU DOMAJI CHAWARE Vs. COLLECTOR BULDANA
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July 14, 2004 |
VISHNU KUMAR Vs. STATE OF MAHARASHTRA
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September 21, 2004 |
VISHRAM SHRIRAM PANDIT Vs. M/S. BALAJI CARRIERS AND OTHERS
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September 23, 2004 |
VISHWANATH B. BORKAR AND ORS. Vs. PANDURANG VINAYAK NAIK AND ORS.
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August 26, 2004 |
VISHWANATH RAM MHATRE Vs. STATE OF MAHARASHTRA
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March 11, 2004 |
VISHWAS PANDURANG DHIVAR Vs. STATE OF MAHARASHTRA
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October 20, 2004 |
VISHWESHWAR SHANKARRAO DESHMUKH Vs. NARAYAN VITHOBA PATIL
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May 6, 2004 |
VISWARAO BHAURAO BHOITE Vs. STATE OF MAHARASHTRA
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September 10, 2004 |
VITAL IMPORT EXPORT Vs. HANIL ERA TEXTILES LTD
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September 15, 2004 |
VITHAL DINKAR KUMBHAR Vs. H M MOHITE, RAMCHANDRA TUKARAM RAJAPURE, RAMCHANDRA TUKARAM RAJAPURE
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July 22, 2004 |
VITHAL MAHADA KAMBLE Vs. WATSALABAI
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December 14, 2004 |
VITHAL V GAITONDE Vs. SPECIAL LAND ACQUISITION OFFICER
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September 9, 2004 |
VITHOBA N ADEL Vs. VIJAYA BANK
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July 6, 2004 |
VITTHAL RAMCHANDRA CHINTALWAR Vs. STATE OF MAHARASHTRA
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October 16, 2004 |
VITTHAL RAMMAYA PULLA Vs. GENERAL MANAGER NURSING GIRAJI MILLS
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September 6, 2004 |
VIVEK SHETTY Vs. DRAUPADI DUDHANI
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April 20, 2004 |
VOLTAS LIMITED Vs. STATE OF MAHARASHTRA
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January 16, 2004 |
VOLTAS LIMITED Vs. UNION OF INDIA
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September 16, 2004 |
VOLTAS LTD Vs. UNION OF INDIA
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September 6, 2004 |
VYANKAATI RAGHOBAJI PARBAT Vs. VARSHA VINOD DESHPANDE
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October 16, 2004 |
WALHA GANPAT TADGE Vs. RAMCHANDRA BALA SANGALE
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December 1, 2004 |
WALMIKRAO JAYARAM KAJALE Vs. UTTAM BUVAJI RAUT
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March 25, 2004 |
WAMAN LAXMAN SAWANT Vs. ASHOK ANAND SAWANT
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October 16, 2004 |
WAMAN MADHAV SAKHAKAR Vs. STATE OF MAHARASHTRA
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March 24, 2004 |
WAMAN NARAYAN TRIMBAKKAR Vs. CROMPTON GREAVES LTD
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July 16, 2004 |
WAMAN PUNJARAM PATHRABE (DECEASED) & ORS. Vs. TUKARAM PUNJARAM PATHRABE (DECEASED) & ORS.
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April 19, 2004 |
WAMAN S O MAHADEO PENDORE Vs. STATE OF MAHARASHTRA
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October 8, 2004 |
WAMAN VYANKATESH DEHSPANDE Vs. ATUL PANDURANG ALSHI
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September 3, 2004 |
WARANA PROJECT CIRCLE Vs. HANMANTRO VASANTRAO BENGAL
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December 20, 2004 |
WASUDEO S. BAGMARE Vs. KONDU M. BAGMARE AND OTHERS
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September 30, 2004 |
WELSPUN INDIA LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
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September 2, 2004 |
WHAIRMAN Vs. REGISTRAR, SHIVAJI UNIVERSITY
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March 12, 2004 |
WILFRED JOHN ALBUQUERQUE Vs. CUSTODIO D'COSTA
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July 22, 2004 |
WILSON FERNANDES Vs. NITIN PANDURANG
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April 5, 2004 |
WOOLLEN KAMGAR SANGHATANA Vs. SETH INDUSTRIES LTD
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July 19, 2004 |
YAMUNABAI LAXMAN CHAVAN Vs. SARUBAI TUKARAM JADHAV
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February 13, 2004 |
YASHWANT MAHADEO CHAVAN Vs. KOHINOOR MILLS
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August 5, 2004 |
YASHWANT VASUDEO NATU Vs. STATE OF MAHARASHTRA
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June 8, 2004 |
YELLAWWABAI MALKAPPA MALI VITHABAI NAGER KOUDE ALIAS KYADE Vs. YESU SADA DHANE
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August 12, 2004 |
YELLAWWABAI MALKAPPA MALI, VITHABAI NAGER KOUDE, SAKHUBAI @ SAKUBAI BABA MALI Vs. MUKTABAI @ MUGABAI
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August 12, 2004 |
YESHODI CHANDRU NAIK Vs. GURUNATH RAGHUVIR SHETYE
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July 1, 2004 |
YOUTH LEAGUE RECREATION CENTRE Vs. MUNICIPAL COUNCIL BULDHANA
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October 25, 2004 |
YUNUKHAN YUSUFKHAN PATHAN Vs. STATE OF MAHARASHTRA
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August 11, 2004 |
YUNUSKHAN YUSUFKHAN PATHAN Vs. STATE OF MAHARASHTRA
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August 10, 2004 |
YUSUF SULEMAN Vs. STATE OF MAHARASHTRA
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August 13, 2004 |
YUSUF SULEMAN Vs. STATE OF MAHARASHTRA
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April 13, 2004 |
ZAHIR JAHANGIR VAKIL Vs. PUNE MUNICIPAL CORPORATION
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December 23, 2004 |
ZARINA R IRANI Vs. SHAPUR JAWANMARDI
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July 19, 2004 |
ZARINA R IRANI Vs. SHAPUR JAWANMARDI
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July 20, 2004 |
ZAVEED PHARUKH Vs. STATE OF MAHARASHTRA
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November 30, 2004 |
ZENITH LTD Vs. DY COMMR OF INCOME TAX
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October 11, 2004 |
ZILLA PARISHAD Vs. MORESHWAR VITHOBAJI MENDHEKAR
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February 13, 2004 |
ZILLA PARISHAD SOLAPUR Vs. ANANADRAO CHANDRAM HEGDE
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November 17, 2004 |
ZOOM DEVELOPERS P LTD Vs. VIRAL ENTERPRISES
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March 24, 2004 |
ZUBEDABEUM ABDUL HAI Vs. UNION OF INDIA
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August 18, 2004 |
ZYNAB HYDARI Vs. STATE OF MAHARASHTRA
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March 18, 2004 |