A G PARDESHI Vs. NATIONAL TEXTILE CORPORATION
|
June 12, 2003 |
A P ANGADI Vs. MAHARASHTRA STATE ELECTRICITY BOARD
|
April 19, 2003 |
A P MOLTER SINGAPORE PVT LTD Vs. ASSISTANT DIRECTOR
|
September 2, 2003 |
A S IYER Vs. UNION OF INDIA
|
October 17, 2003 |
A V P ENTERPRISES PUNE Vs. PARVATI V GAIKWAD PUNE
|
January 22, 2003 |
ABBUBAKAR AND ABBU PATHAN SULEMAN Vs. M N SINGH COMMISSIONER OF POLICE
|
June 6, 2003 |
ABDUL HABIB ABDUL RASHID RATHOD Vs. STATE OF MAHARASHTRA
|
April 17, 2003 |
ABDUL HAMID ABOOBAKAR COATWALA Vs. BOARD OF TRUSTEES PORT OF BOM
|
April 8, 2003 |
ABDUL KHALID HAJI MOHAMMAD Vs. STATE OF MAHARASHTRA
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November 5, 2003 |
ABDUL MAJID Vs. ANSARI MOHAMMED ZAKI
|
November 10, 2003 |
ABDUL RAZAK HAJI ISMAIL Vs. DIRECTOR OF ENFORCEMENT
|
December 16, 2003 |
ABDUL RAZAK LATIF SAHEB MOMIN Vs. MURLIDHAR SURATMAL KUKADEJA KOLHAPUR
|
August 5, 2003 |
ABDUL SAJID ABDUL SADIQ Vs. STATE OF MAHARASHTRA
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March 20, 2003 |
ABDUL SAMEE Vs. MOHD. ISHAQ
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December 8, 2003 |
ABDUL SATHAR Vs. UNION OF INDIA
|
January 21, 2003 |
ABDUL SATTAR AHMED PAGARKAR CAPT Vs. R H MENDONCA COMMISSIONER OF POLICE
|
February 20, 2003 |
ABDUL SHAKUR UMAR SAHIGARA AND COMPANY Vs. REGIONAL DIRECTOR EMPLOYEES STATE INSURANCE CORPORATION
|
September 12, 2003 |
Abhijeet Saraswat Vs. Nalamaty Doraiah
|
December 19, 2003 |
ABHIJIT ASHOK RAJAPURE Vs. STATE OF MAHARASHTRA
|
August 6, 2003 |
ABHIMAN SATYABHAN SALVE Vs. STATE OF MAHARASHTRA
|
July 1, 2003 |
ACWORTH LEPROSY HOSPITAL Vs. R N BADE
|
July 3, 2003 |
ADANI EXPORTS LTD Vs. MAHARASHTRA STATE ELECTRICITY BOARD
|
January 27, 2003 |
AGOSTINHO MENEZES Vs. REGIONAL DIRECTOR ESI CORPORATION GOA
|
September 19, 2003 |
AGRICULTURE PRODUCE MARKET COMMITTEE Vs. STATE OF MAHARASHTRA
|
October 3, 2003 |
AHMED HUSSEIN SHAIKH NABI Vs. STATE OF MAHARASHTRA
|
September 15, 2003 |
AIR INDIA LIMITED Vs. A J TEXERIA
|
September 16, 2003 |
AIR INDIA LIMITED Vs. B P SHARAMA
|
December 8, 2003 |
AIR INDIA LIMITED Vs. LIBIO FRANCISCO COLACO
|
June 30, 2003 |
AIR INDIA LIMITED A COMPANY REGISTERED UNDER THE COMPANIES ACT 1956 Vs. RAGHUNATH N PATIL AND S C PANDEY PRESIDING OFFICER
|
October 14, 2003 |
Aishat Olabisi Ibrahim Vs. H G Boricha
|
November 24, 2003 |
Ajanta Pharma LTD Vs. Assistant Commissioner of Income Tax
|
November 29, 2003 |
AJAY ANANDKUMAR PATIL Vs. STATE OF MAHARASHTRA
|
August 22, 2003 |
AJAY SHYAMKANT CHAUDHARY Vs. JANATA SAHAKARI BANK LIMITED
|
July 4, 2003 |
AJCON CAPITAL MARKET LTD Vs. MAYA RASAYAN LTD
|
March 27, 2003 |
AJIT CHANDRAKANT NAGARKAR AND ORS Vs. MULUND GYMKHANAS COLLEGE OF PHYSICAL EDUCATION AND ORS
|
July 24, 2003 |
AJIT CHANDRAKANT SATKAR Vs. DISTRICT COLLERCTOR OF PUNE
|
June 26, 2003 |
AJIT LAXMAN KAMBLE Vs. STATE OF MAHARASHTRA
|
September 24, 2003 |
AKBAR NAZIR AHMED Vs. STATE OF MAHARASHTRA
|
July 15, 2003 |
AKHIL BHARTIYA GRAHAK PANCHAYAT Vs. STATE OF MAHARASHTRA
|
September 2, 2003 |
AKHTARIBEGUM ABDUL GANI SHAIKH Vs. STATE OF MAHARASHTRA
|
March 20, 2003 |
AKSHAY RANKA RATANCHAND RANKA Vs. STATE OF MAHARASHTRA
|
April 21, 2003 |
ALBAN JOSEPH GONSALVES Vs. RALLIS INDIA LTD
|
September 12, 2003 |
ALEYAMA MATHAI ALMEIDA Vs. STATE OF GOA
|
September 10, 2003 |
ALFA LAVAL INDIA LTD Vs. DY COMMISSIONER OF INCOME TEX
|
September 17, 2003 |
ALIM MURTAZA KOTHAWALA Vs. KASAM SHAIKH SARDAR PINJARI
|
August 6, 2003 |
ALL INDIA SOVERDIA SANGAM TRUST Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY
|
July 2, 2003 |
ALLAHBAKSH ISMAIL EBRAHIM Vs. COMMISSIONER OF POLICE
|
October 16, 2003 |
ALPANA CHINAI Vs. INCOME TAX OFFICER
|
November 29, 2003 |
AMAR ALIAS AMARSINGH GULABSINGH RATHOD Vs. STATE OF MAHARASHTRA
|
April 17, 2003 |
AMARSIDH GURUSIDHA DAYAL Vs. STATE OF MAHARASHTRA
|
November 14, 2003 |
AMARSINHA S/O OMPRAKASH KADAM Vs. STATE OF MAHARASHTRA
|
June 26, 2003 |
AMBICAPRATAPSINH SISODIA Vs. UNION OF INDIA
|
February 7, 2003 |
AMEETA SHAH Vs. STATE OF MAHARASHTRA
|
April 10, 2003 |
AMERICAN BUREAU OF SHIPPING Vs. COMMISSIONER OF INCOME-TAX
|
July 24, 2003 |
AMERSEY DAMODAR Vs. DY. COMMISSIONER OF INCOME TAX
|
August 25, 2003 |
AMIN KHAN AMANULLAH KHAN Vs. STATE OF MAHARASHTRA
|
April 4, 2003 |
AMIN MOHAMMAD SHAH MOHAMMAD SIDDIQUI Vs. STATE OF MAHARASHTRA
|
September 18, 2003 |
AMOGH ENTERPRISE Vs. ANJALI THAKRAN
|
December 11, 2003 |
AMRITLAL CHEMAUX LIMITED Vs. OFFICIAL LIQUIDATOR
|
January 17, 2003 |
AMRUTA DINA NANDA GAWALI Vs. MASJID SANSTHA
|
November 7, 2003 |
AMY N IRANI Vs. MAKERS DEVELOPMENT SERVICES PRIVATE LTD
|
January 15, 2003 |
ANAGRAM FINANCE LTD Vs. SUNIL RAMDEO SIKEHI
|
December 17, 2003 |
ANAND PATWARDHAN Vs. CENTRAL BOARD OF FILM CERTIFICATION
|
April 24, 2003 |
ANANDA DATTU PATIL Vs. NIVRUTTI ANANDA PATIL
|
June 26, 2003 |
ANANDA GYANA NARWADE Vs. STATE OF MAHARASHTRA
|
June 5, 2003 |
ANANDA RAMDAS SHIRSAT Vs. STATE OF MAHARASHTRA
|
November 21, 2003 |
ANANDKUMAR N PATIL Vs. MAHARASHTRA UNIVERSITY OF HEALTH SCIENCES
|
February 25, 2003 |
ANANT CHUNILAL KATE Vs. INCOME TAX OFFICER
|
November 17, 2003 |
ANANT RAMCHANDRA PUNDIK Vs. STATE OF MAHARASHTRA
|
July 3, 2003 |
ANANT VASANTRAO KIRKASE Vs. STATE OF MAHARASHTRA
|
August 8, 2003 |
ANARKALI ASHOKSINGH THAKUR Vs. AUTHORISED OFFICER S B KHOT
|
March 27, 2003 |
ANGURIBAI BABULAL PATODI PROPRIETOR MAHENDRA WASTRA BHANDAR Vs. UNITED INDIA INSURANCE CO LTD
|
November 24, 2003 |
ANIL DATTATRAYA ADE Vs. PRESIDING OFFICER SCHOOL TRIBUNAL
|
June 27, 2003 |
ANIL DATTATRAYA ADE ANIL DATTATRAYA ADE Vs. PRESIDING OFFICER SCHOOL TRIBUNAL AMRAVATI REGION AMRAVATI
|
March 13, 2003 |
ANIL DINMANI SHANKAR JOSHI Vs. CHIEF OFFICER PANVEL MUNICIPAL COUNCIL
|
January 10, 2003 |
ANIL GURJAR KALE Vs. STATE OF MAHARASHTRA
|
June 19, 2003 |
ANIL KALGONDA PATIL Vs. GRAM PANCHAYAT CHIPRI
|
August 5, 2003 |
ANIL KUMAR CHAWLA Vs. STATE OF MAHARASHTRA
|
September 19, 2003 |
ANIL LALA SAUNDADE Vs. STATE OF MAHARASHTRA
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January 14, 2003 |
ANIL THAKERANEY Vs. DARIUS KAPADIA
|
March 20, 2003 |
ANIL UMRAO GOTE Vs. STATE OF MAHARASHTRA
|
December 15, 2003 |
ANILKUMAR JINABHAI PATIL Vs. KALPITA BUILDERS PVT LTD
|
March 13, 2003 |
ANILKUMAR RAGHUNATHRAO CHANDORIKAR Vs. STATE OF MAHARASHTRA
|
June 18, 2003 |
ANIRUDDHA SITARAM SINGH Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY
|
September 8, 2003 |
ANJANA D SAWANT Vs. BABA ABDUL KHAN DAULAT KHAN
|
June 20, 2003 |
ANJUMAN E TALIM E JAMHOOR Vs. RAMA KALU SONAWANE
|
August 14, 2003 |
ANKIT SECURITIES and FINANCE CO P LTD Vs. BIRLA INVESTMENT SERVICES
|
December 8, 2003 |
ANNA KRISHNA NATULKAR Vs. RAMU GANNU PATIL
|
June 4, 2003 |
ANNA TATOBA TODKAR Vs. BHAU BALU MAKANE
|
January 9, 2003 |
ANNASAHEB BALGONDA PATIL Vs. SIDHAPPA GIRAPPA HEMGIRI
|
June 18, 2003 |
ANTHONY JOSE NAZARETH RODRIGUES Vs. PANAJI MUNICIPAL COUNCIL
|
January 21, 2003 |
ANTONIO R BORGES Vs. UNION OF INDIA
|
February 19, 2003 |
ANTONIO R. BORGES AND ORS. Vs. UNION OF INDIA (UOI), THROUGH ITS SECRETARY, MINISTRY OF SURFACE TRANSPORT (SHIPPING) AND ORS.
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January 27, 2003 |
ANUBAI Vs. VITHOBA SHRIPATI SAVANT
|
April 24, 2003 |
APARNA ANIL BANGALI Vs. STATE OF MAHARASHTRA
|
October 3, 2003 |
APNI CO OPERATIVE HOUSING SOCIETY LTD Vs. STATE OF MAHARASHTRA
|
July 18, 2003 |
ARJUN BHANDARI Vs. BRUTE ENGINEERING CORPORATION
|
January 28, 2003 |
ARJUN DADA GADAGE Vs. MALLAPPA GURAPPA CHOUGULE
|
July 23, 2003 |
ARTI NIRMALKUMAR JAIN Vs. BHARAT VILLA CHS LTD
|
August 14, 2003 |
ARUN S O HARENDRA DEOTALE Vs. NARHAR S O MAHADEORAO PANDE
|
March 7, 2003 |
ARUNBHAI P PARIKH Vs. USHA V KEJARIWAL
|
July 10, 2003 |
ARVIND GOENKA Vs. PENNZOIL PRODUCTS COMPANY
|
April 1, 2003 |
ARVIND RAGHUNATH KADAM Vs. PANDURANG SHANKAR KADAM
|
July 1, 2003 |
ARVIND Y DESHPANDE Vs. STATE OF MAHARASHTRA
|
June 30, 2003 |
ASEEM SHABANALI MERCHANT Vs. BRIJ MEHRA
|
August 28, 2003 |
ASHA BHOSLE Vs. MAGNASOUND INDIA LTD
|
April 30, 2003 |
ASHA CHAKRADHAR RAUT Vs. DEPUTY DIRECTOR OF EDUCATION SECONDARY
|
July 30, 2003 |
ASHALATA EKNATH PATIL Vs. NAMA KAMLU WARA
|
August 14, 2003 |
ASHOK DASHRATH WALDE Vs. STATE OF MAHARASHTRA
|
August 7, 2003 |
ASHOK KONDIBA WAGHMARE Vs. STATE OF MAHARASHTRA
|
September 23, 2003 |
ASHOK KUMAR Vs. STATE OF MAHARASHTRA
|
April 5, 2003 |
ASHOK KUMAR KACHRULAL ABAD Vs. STATE OF MAHARASHTRA
|
December 2, 2003 |
ASHOK PUNJABRAO CHINCHOLKAR Vs. MADHUKAR NAGORAO SAMBARE
|
December 2, 2003 |
ASHOK RAVJI VADODRIYA Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY
|
April 7, 2003 |
ASHOK SURENDRA UPADHYAY Vs. STOCK EXCHANGE MUMBAI
|
October 14, 2003 |
ASHOK V GAONKAR Vs. TELECOM DISTRICT MANAGER
|
September 26, 2003 |
ASHOK VITHOBA RUGE Vs. STATE OF MAHARASHTRA
|
March 11, 2003 |
ASHOKKUMAR GULABRAO LONDHE Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI
|
July 2, 2003 |
ASHTECH Vs. ALLAHABAD BANK
|
February 5, 2003 |
ASIAN PAINT INDIA LIMITED Vs. UNION OF INDIA
|
December 8, 2003 |
ASLAM ALIAS ASLAM KAMINA SALLU KHAN Vs. UNION OF INDIA
|
July 22, 2003 |
ASLAMALIASASLAM KAMINASALLU KHAN Vs. UNION OF INDIA AND THE STATE OF MAHARASHTRA
|
July 22, 2003 |
ASSOCIATION OF MANAGEMENTS OF UNAIDED P M Vs. STATE OF MAHARASHTRA
|
August 23, 2003 |
ASTT. COMMISSIONER OF INCOME TAX Vs. OMPRAKASH & CO.
|
March 25, 2003 |
ASUDANAL LAXMANDAS SINDHI Vs. KISANRAO WAMANRAO DHARMALE
|
March 4, 2003 |
ATAL BANDHU Vs. YAVATMAL MUNICIPAL COUNCIL
|
February 28, 2003 |
ATMARAM G MOHITE Vs. STATE OF MAHARASHTRA
|
December 10, 2003 |
ATMARAM RAGHUNATH PASHTE Vs. CHAIRMAN ALYANI GEGAON NANDVAL ASHNOLI SHIKSHAN SANSTHA
|
September 2, 2003 |
ATUL RATIKANT SHAH Vs. SHEKHAR K SHAH
|
September 3, 2003 |
AUDCO INDIA LTD. Vs. UNION OF INDIA (UOI) AND ORS.
|
September 8, 2003 |
AUGUSTO T SAUDE NOROBHA Vs. STATE OF GOA
|
June 27, 2003 |
AUSTIN ENGINEERING CO LTD Vs. UNION OF INDIA
|
July 14, 2003 |
AUTO GENERAL Vs. ENGINEERING WORKERS UNION
|
June 18, 2003 |
AUTO STEEL INDUSTRIES Vs. UNION OF INDIA
|
July 15, 2003 |
AUTOLITE INDIA LIMITED Vs. UNION OF INDIA
|
April 19, 2003 |
AVINASH PANDURANG TARAWADE Vs. STATE OF MAHARASHTRA
|
December 19, 2003 |
AVTAR HARIPAD BISWAS Vs. STATE OF MAHARASHTRA
|
July 25, 2003 |
AWDHESH NARAYAN K SINGH Vs. ADARSH VIDYA MANDIR TRUST
|
December 12, 2003 |
AYUSHAKTI AYURVED PVT LTD Vs. HINDUSTAN LEVER LIMITED
|
April 22, 2003 |
B S KHATRI Vs. STATE OF MAHARASHTRA
|
July 28, 2003 |
B.R. HERMAN & MOHATTA (INDIA) (P) LTD. Vs. ASSTT. COMMISSIONER
|
August 12, 2003 |
BABAJAN MOHAMMED IBRAHIM Vs. MUNICIPAL CORPORATION CORPORATION OF GREATER BOMBAY
|
May 19, 2003 |
BABAJI SAKARAM KALSHAONKAR AND MRS CHANDRAVATI BABAJI KALSHAONKAR Vs. ADMINISTRATIVE TRIBUNAL DY COLLECTOR BARDEZ DR SUSAN SZILAGYI LAD
|
July 4, 2003 |
BABAN BABURAO BORATE Vs. DIGAMBAR GANPAT ALHAT
|
July 1, 2003 |
BABASAHEB JANARDHAN INGOLE Vs. STATE OF MAHARASHTRA
|
September 25, 2003 |
BABASAHEB MURLIDHAR GADHE Vs. STATE OF MAHARASHTRA
|
November 17, 2003 |
BABASAHEB S/O DHONDIBA SULE AND JALINDAR S/O DHONDIBA SULE Vs. ASRUBA S/O DHONDIBA SULE DASHRATH S/O DHONDIBA SULE ABIBAI
|
February 11, 2003 |
BABULAL BABAN JADHAO Vs. STATE OF MAHARASHTRA
|
July 31, 2003 |
BABURAO ABAJI CHAVAN Vs. STATE OF MAHARASHTRA
|
June 25, 2003 |
BABURAO DHONDIBA SALOKHE Vs. KOLHAPUR MUNICIPAL CORPORATION
|
April 19, 2003 |
BABURAO GANGARAM GADIWAD Vs. ASSISTANT REGISTRAR OF CO OPERATIVE SOCIETIES
|
June 13, 2003 |
BABURAO GANPATRAO KAKADE Vs. STATE OF MAHARASHTRA
|
March 7, 2003 |
BABURAO S O SONU SAKHARKAR Vs. ABHIMAN S O SONU SAKHARKAR
|
April 25, 2003 |
BABURAO SHANKAR MAHAJAN Vs. NARAYAN BALAJI BUDHKAR
|
September 22, 2003 |
BABURAO SIDHU JADHAV PATIL Vs. STATE OF MAHARASHTRA
|
April 29, 2003 |
BABURAOSAHEBRAO DESHMUKH Vs. MAHARASHTRA INSECTICIDES LIMITED
|
December 15, 2003 |
BADSHAHAI ANJUMAN-E-ESHAR-E-TALIM Vs. STATE OF MAHARASHTRA
|
July 10, 2003 |
BAHADUR ALI JAWAHIR Vs. SAYED MAIRUDDIN SAYED HABIB
|
July 24, 2003 |
BAJAJ TEMPO LIMITED Vs. SUBHASH SIMRATMAL GUGALE
|
June 17, 2003 |
BAJANAN NAGU PATIL Vs. ASSISTANT COLLECTOR
|
September 3, 2003 |
BAJIRAO HARI SHALAKE Vs. STATE OF MAHARASHTRA
|
August 1, 2003 |
BALAJI ALIAS GANU SAKHARAM MUNDHE Vs. STATE OF MAHARASHTRA
|
August 7, 2003 |
BALAJI ALIAS GANU SAKHARAM MUNDHE Vs. STATE OF MAHARASHTRA
|
August 8, 2003 |
BALAKESHWAR SHIKSHAN MANDAL Vs. JAYWANT BHAGUJI GADEKAR
|
June 10, 2003 |
BALASAHEB DATTATRAYA GANGNE Vs. STATE OF MAHARASHTRA
|
October 1, 2003 |
BALASAHEB PANDITRAO PAWAR Vs. INTERNATIONAL AIRPORT AUTHORITY OF INDIA
|
September 3, 2003 |
BALASAHEB RAGHUNATH KATAD Vs. GAYABAI BALASAHEB KATAD
|
February 6, 2003 |
BALIRAM ANNA JAWIR Vs. BASAVANNAPPA B GAOVE
|
January 16, 2003 |
BALIRAM RAMCHANDRA MAJGAONKAR Vs. DISTRICT AND SESSIONS JUDGE
|
February 7, 2003 |
BALKISAN LAXMICHAND DIDWANI Vs. STATE OF MAHARASHTRA
|
April 30, 2003 |
BALKRISHNA SHIVAPPA SHETTY Vs. MAHESH NENSHI BHAKTA
|
February 10, 2003 |
BALRAJ TULSIDAS PILLAI Vs. STATE OF MAHARASHTRA
|
August 20, 2003 |
BALU ALIAS MADHAVRAO SHANKARRAO GHORPADE Vs. RADHAKKABAI PANDITRAO GHORPADE
|
August 5, 2003 |
BALU HANMANT MOHITE Vs. DURGAPPA YELAPPA POWER
|
July 22, 2003 |
BALWANT DATTU PATIL Vs. STATE OF MAHARASHTRA
|
July 1, 2003 |
BANDU ALIAS CHARANDAS SUDAMRAO DIGHADE Vs. STATE OF MAHARASHTRA
|
January 15, 2003 |
BANK OF INDIA Vs. ORIENT WOOLLWN TEXTILE MILLS PVT LTD
|
January 29, 2003 |
BANK OF MAHARASHTRA Vs. CHINTAMANI OIL INDUSTRIES WANI
|
January 31, 2003 |
BANOBEE BABBU GARVE Vs. BABBU HIRU GARVE
|
November 12, 2003 |
BANSAL PROMOTERS AND BUILDERS Vs. STATE OF MAHARASHTRA
|
November 5, 2003 |
BAPURAO KISANRAO JAMGADE Vs. STATE OF MAHARASHTRA
|
January 9, 2003 |
BARON INTERNATIONAL LTD Vs. UNION OF INDIA
|
September 18, 2003 |
BARSES J A DSOUZA Vs. MUNICIPAL CORPORATION OF GR BRIHAN MUMBAI
|
February 27, 2003 |
BASANT LAL AGARWAL Vs. LLOYDS FINANCE LTD
|
November 21, 2003 |
BASANT MERTIA Vs. UNIVERSITY OF PUNE
|
July 29, 2003 |
BASANT RUBBER FACTORY LTD Vs. K RAMCHANDRAM GOUNDUR
|
August 25, 2003 |
BAYABAI ALIAS VIJUBAI VINAYAK SARVE Vs. PUSHPABAI HIRALAL SARVE
|
April 5, 2003 |
BEHRAM S DOCTOR Vs. STATE OF MAHARASHTRA
|
July 4, 2003 |
BENNETT COLEMAN AND COMPANY Vs. BOMBAY UNION OF JOURNALISTS
|
August 14, 2003 |
BERAR GENERAL EDUCATION SOCIETY AKOLA Vs. JT CHARITY COMMISSIONERS AMRAVATI
|
December 1, 2003 |
BHAGWAN TUKARAM PARADESHI Vs. VITTHAL NAMDEV VARJE
|
August 29, 2003 |
BHAGWANJI KARSANBHAI RATHOD Vs. SURAJMAL ANANDRAJ MEHTA
|
July 8, 2003 |
BHAGWANRAO SACASHIV GAIKWAD Vs. NARNARI JAYAVANT ZAAGZAP
|
September 20, 2003 |
BHAGWAT BHIMRAO SOMWANSHI Vs. CHIEF OFFICER
|
December 18, 2003 |
BHAGWATI CO-OPERATIVE HOUSING SOCIETY LTD Vs. STATE OF MAHARASHTRA
|
October 7, 2003 |
BHAJANDAS GOREKH BHUIRKAR Vs. DISTRICT ELECTION OFFICER
|
November 4, 2003 |
BHALCHANDRA BHAGWAN KALWADE Vs. EDUCATION OFFICER Z P AHMEDNAGAR
|
October 16, 2003 |
BHALCHANDRA NAMDEO SHINDE Vs. STATE OF MAHARASHTRA
|
March 13, 2003 |
BHANUDAS ALIAS BHANUPRATAPHONAJI GAJBHIV Vs. STATE OF MAHARASHTRA SHANTARAMSAKHARAM JONDHALE KUSUMBAI
|
April 23, 2003 |
BHARAT CO OPERATIVE BANK LIMITED MUMBAI Vs. UNION OF INDIA
|
August 11, 2003 |
BHARAT M NAGORI Vs. SATISH ASHOK SABNIS
|
March 28, 2003 |
BHARAT PANDHARINATH MORE Vs. STATE OF MAHARASHTRA
|
August 5, 2003 |
BHARAT PERTROLEM CORPORATION LTD Vs. NATIONAL ORGANIC CHEMICAL INDUSTRIES LTD
|
November 28, 2003 |
BHARAT PETROLEUM CORPORATION LIMITED Vs. THAKORBHAI RANCHHODJI DESAI
|
February 21, 2003 |
BHARAT SHANTILAL SHAH Vs. STATE OF MAHARASHTRA
|
March 5, 2003 |
BHARATIYA DAK TAR MAZDOOR MANCH Vs. GENERAL MANAGER KALYAN TELECOM DISTRICT
|
January 17, 2003 |
BHASKAR B BHOSLE Vs. STATE OF MAHARASHTRA
|
July 21, 2003 |
BHASKAR VIRAPPA KANCHAN Vs. STATE OF MAHARASHTRA
|
February 25, 2003 |
BHAU ANNA PATIL Vs. DHONDIBAI BHIMA NHAVI
|
August 13, 2003 |
BHAURAO GANPATRAO ZADE Vs. WASUDEO SHRAWAN RUDRAKAR
|
November 12, 2003 |
BHAURAOSANTOSHRAO GAME Vs. NATTHUNANBA MIRASHE
|
August 13, 2003 |
BHAUSAHEB ALIAS SANDU RAGHUJI MAGAR Vs. LEELABAI BHAUSAHEB MAGAR
|
July 7, 2003 |
BHAUSAHEB MAHADEO KARALE Vs. STATE OF MAHARASHTRA
|
March 24, 2003 |
BHAUSAHEB MAHADEO KARALE Vs. STATE OF MAHARASHTRA
|
March 25, 2003 |
BHENOY G DEMBLA Vs. PREM KUTIR PVT LTD
|
June 30, 2003 |
BHIKUSA YAMUKSA KSHTRIYA PVT LTD Vs. ASST COLLECTOR OF CENTRAL EXCISE AND CUSTOMS
|
November 17, 2003 |
BHIMRAO LAXMANRAO NIHARE Vs. NATWARLAL RATANSI THAKKAR
|
January 31, 2003 |
BHIMRAO PANDURANG ZILE Vs. MANDA BHIMRAO ZILE
|
February 13, 2003 |
BHIMRAO S/O LAXMANRAO NIHARE Vs. NATWARLAL S/O RATANSI THAKKAR
|
January 13, 2003 |
BHOLA ALIAS CHANDRAKANT SHAMRAO TAVDAR Vs. STATE OF MAHARASHTRA
|
June 18, 2003 |
BHOR INDUSTRIES LIMITED Vs. ANIL MAHAJAN
|
July 17, 2003 |
BHOR INDUSTRIES LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
February 26, 2003 |
BHOR INDUSTRIES LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
March 13, 2003 |
BHUMIRAJ RAMSWAMI TEWAR Vs. SR INSPECTOR OF POLICE
|
March 23, 2003 |
BHUMIRAJ RAMSWAMI TEWAR Vs. SR INSPECTOR OF POLICE AND STATE OF MAHARASHTRA
|
March 27, 2003 |
BIDDLE SAWYER LIMITED Vs. CHEMICAL EMPLOYEES UNION
|
March 31, 2003 |
BIDDLE SAWYER LTD Vs. CHEMICAL EMPLOYEES UNION
|
June 20, 2003 |
Birla Global Finance LTD Vs. STATE OF MAHARASHTRA
|
November 18, 2003 |
BISMILLAKHA SALARKHA PATHAN Vs. STATE OF MAHARASHTRA
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July 25, 2003 |
BLUE CHIP REAL ESTATE PVT LTD Vs. BRIJ MEHRA
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August 28, 2003 |
BLUE STAR LIMITED Vs. UNION OF INDIA
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July 1, 2003 |
BOC INDIA LTD Vs. UNION OF INDIA
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September 15, 2003 |
BOMAN P IRANI Vs. MANILAL P GALA
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September 26, 2003 |
BOMBAY ENVIRONMENTAL ACTION GROUP Vs. A R BHARATI DEPUTY CONSERVATOR OF FOREST
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September 15, 2003 |
BOMBAY ENVIRONMENTAL ACTION GROUP Vs. MUNICIPAL CORPORATION FOR GREATER BOMBAY
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September 20, 2003 |
BOMBAY ENVIRRONMENTAL ACTION GROUP Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY
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October 17, 2003 |
BOMBAY FIRE FIGHTERS SERVICES UNION Vs. REGISTRAR OF TRADE UNIONS
|
April 7, 2003 |
BOSTIAO ALIAS SEBY RODRIGUES Vs. STATE
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November 18, 2003 |
BRIHANMUMBAI MAHANAGAR PALIKA Vs. GANGARAM MUTHYANNA MUKADAM
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June 13, 2003 |
BRIHANMUMBAI MUNICIPAL CORPORATION Vs. DATTATRAYA E GALAVE
|
July 11, 2003 |
BRIHANMUMBAI MUNICIPAL CORPORATION Vs. GENERAL SECRETARY BEST WORKERS UNION
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July 25, 2003 |
BRIHANMUMBAI MUNICIPAL CORPORATION Vs. HARGOVIND G SINGH
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August 26, 2003 |
BRIHANMUMBAI UNION OF JOURNALISTS Vs. INDIAN EXPRESS NEWSPAPERS BOMBAY LIMITED
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June 17, 2003 |
BRIHHANMUMBAI MUNICIPAL CORPORATION Vs. SURYAKANT SABAJI CHATURVEDI
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September 22, 2003 |
BRITISH BANK OF INDIA Vs. COMMISSIONER OF INCOME-TAX
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July 9, 2003 |
BUSSA OVERSEAS AND PROPERTIES PVT LTD Vs. UNION OF INDIA
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September 15, 2003 |
C GUPTA Vs. GLAXO SMITHKLINE PHARMACEUTICAL LIMITED
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October 17, 2003 |
C M C LIMITED Vs. UNIT TRUST OF INDIA
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October 3, 2003 |
C NATVARLAL AND CO Vs. ASSISTANT COLLECTOR OF CUSTOMS ACC
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November 4, 2003 |
C P KOTWAL Vs. ALI ASHAD
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January 19, 2003 |
C P SINGHANIA Vs. GARWARE CLUB HOUSE
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February 14, 2003 |
CAMILO PIEDADE COLACO Vs. CHANDRAKANT S KENI
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December 5, 2003 |
CAPRIHANS INDIA LIMITED Vs. TARUN SEEM
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July 24, 2003 |
CAPSTAN ENGINEERING WORKS Vs. UNION OF INDIA
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March 21, 2003 |
CAPT ABDUL SATTAR AHMED PAGARKAR Vs. R H MENDSONSA
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February 20, 2003 |
CEAT LIMITED Vs. ANAND ABA SAHEB HAWALDAR
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June 13, 2003 |
CEAT LIMITED Vs. DAYARAM KISHORELAL YADAV
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September 11, 2003 |
CEAT LIMITED Vs. DAYARAM KISHORELAL YADAV
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September 10, 2003 |
CEAT LIMITED (ELECTRONICS DIVISION) Vs. B K NAIK
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June 12, 2003 |
CENTRAL BANK OF INDIA Vs. ROOFIT INDUSTRIES LIMITED
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February 17, 2003 |
CENTRAL BANK OF INDIA Vs. ROOFIT INDUSTRIES LTD
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December 17, 2003 |
CENTRAL BANK OF INDIA Vs. DENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL CUM LABOUR COURT
|
February 27, 2003 |
CENTRAL BUREAU OF INVESTIGATION Vs. K HARWINDER BAWA
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March 17, 2003 |
CENTRAL BUREAU OF INVESTIGATION ANTI-CORRUPTION BRANCH Vs. K HARWINDER BAWA AND SHRI K BANDOPADHYAY
|
March 13, 2003 |
CENTRAL INDIA BUILDERS Vs. FOOD CORPORATION OF INDIA
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March 4, 2003 |
CHAGANLAL TARACHAND RAI Vs. STATE OF MAHARASHTRA
|
September 11, 2003 |
CHAIRMAN PRESIDENT ROTARY CHARITABLE TRUST Vs. NAGENDRA PRATAPSINGH
|
June 17, 2003 |
CHAIRMAN SECRETARY OF INSTITUTE OF SHRI ACHARYA RATNA DESHBHUSHAN SHIKSHAN PRASARAK MANDAL Vs. BHUJGONDA B PATIL
|
February 27, 2003 |
CHAMPABAI Vs. STATE OF MAHARASHTRA
|
August 22, 2003 |
CHAMPAT GANPATRAO GANJRE Vs. MAHADEO BHAGWAN UMAK
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February 24, 2003 |
CHANDAN ANADRAO RANGARI Vs. STATE OF MAHARASHTRA
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July 15, 2003 |
CHANDMAL DONGARMAL SHELOT Vs. SHANTILAL VALCHAND SHELOT
|
July 1, 2003 |
CHANDMAL MOTILAL BORA Vs. STATE OF MAHARASHTRA
|
August 8, 2003 |
CHANDRABHAN S O DASRATH BAGADE Vs. NITIN S O JAYRAMJI GADKARI
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February 24, 2003 |
CHANDRAKANT BAJIRAO SHINDE Vs. STATE OF MAHARASHTRA
|
February 20, 2003 |
CHANDRAKANT DHONDIBA KOLAVALE Vs. GOVERNMENT OF MAHARASHTRA
|
January 14, 2003 |
CHANDRAKANT GANPAT RAJE Vs. CHAIRMAN MAH STATE ELEC BOARD
|
June 11, 2003 |
CHANDRAKANT JAGANNATH GHODKE Vs. COMMISSIONER FOR CO OPERATION and REGISTRAR CO OPERATIVE SOCIETIES
|
April 24, 2003 |
CHANDRAKANT KHARE Vs. STATE OF MAHARASHTRA
|
September 30, 2003 |
CHANDRAPUR ZILLA SAHAKARI KRUSHI AND GRAMIN BAHUUDESHIYA DEVELOPMENT BANK LTD Vs. STATE OF MAHARASHTRA
|
August 1, 2003 |
CHANDRASHEKHAR NARAYAN JOSHI Vs. STATE OF MAHARASHTRA
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October 7, 2003 |
CHANDU CHAITRAM ASWANI Vs. STATE OF MAHARASHTRA
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March 21, 2003 |
CHANDUMALJAMNUMAL KUKREJA Vs. GYARSILALRAMJILAL AGRAWAL
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September 25, 2003 |
CHARANJITLAL KOSHRAJ CHADDA Vs. SURESH RAMCHANDRA
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August 7, 2003 |
CHARLES F PAIS Vs. STATE OF GOA
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July 22, 2003 |
CHATURBHUJ DWARKADAS KAPADIA Vs. COMMISSIONER OF INCOME TAX BOMBAY CITY VIII
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February 13, 2003 |
CHEMOSYN LTD. Vs. UNION BANK OF INDIA
|
July 3, 2003 |
CHETAN BHANUPRASAD DESAI Vs. RASIKALAL R ZAVERI
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November 27, 2003 |
CHETANA HARISH AWARI Vs. HARISH WAMANRAO AWARI
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February 18, 2003 |
CHHABUBAI SHANKAR BHANDE Vs. RAMCHANDRA BHAU BHANDO
|
January 14, 2003 |
CHHATRAPATI SHIVAJI EDUCATION SOCIETY Vs. STATE OF MAHARASHTRA
|
October 3, 2003 |
CHHAYA MARUTIRAO PUJARI Vs. STATE OF MAHARASHTRA
|
August 13, 2003 |
CHINTAMAN PRASAD DHANUSHADHARI DUBEY Vs. KUNJBIHARI BABULAL TIWARI
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March 21, 2003 |
CHIRANTAN MAHENDRA SHUKLA Vs. UNION OF INDIA
|
September 23, 2003 |
CHUDGAR AND CO P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
April 9, 2003 |
CIBY JOHN D MELLO Vs. RAJASHREE ELECTRIC CORPORATION
|
September 4, 2003 |
CINE EXHIBITION ASSOCIATION Vs. STATE OF MAHARASHTRA
|
July 3, 2003 |
CITIBANK N A Vs. COMMISSIONER OF INCOME TAX
|
March 5, 2003 |
CITIZENS FORUM FOR SCIENTIFIC DEVELOPMENT OF PIMPRI CHINCHWAD Vs. STATE OF MAHARASHTRA
|
January 22, 2003 |
CLAUDIO FERNANDES Vs. MARGAO MUNICIPAL COUNCIL
|
July 30, 2003 |
CO OPERATIVE BANK EMPLOYEES UNION SINDHUDURG Vs. STATE OF MAHARASHTRA
|
September 22, 2003 |
COLLECTOR Vs. SADYA SAKHARAM BAWANE
|
April 22, 2003 |
COLOBA CENTRAL CO OPERATIVE CONSUMER WHOLESALE AND RETAIL STORES LIMITED ALIAS SAHAKAR BHANDAR Vs. KUSUMBEN KANTILAL SHAH
|
September 8, 2003 |
COMMERZBANK AQ Vs. ISIBARS LTD
|
January 30, 2003 |
COMMISSIONER OF C. EX. AND CUS. Vs. MAHYCO SEEDS LTD.
|
November 17, 2003 |
COMMISSIONER OF CUS & C EX , GOA Vs. CHOWGULE BROTHERS
|
October 7, 2003 |
COMMISSIONER OF CUSTOMS Vs. MARMO CLASSIC
|
July 3, 2003 |
COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE GOA Vs. ADANI EXPORTS LTD
|
December 2, 2003 |
COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE, GOA, MARMUGOA, GOA Vs. ADANI EXPORTS LTD. AND ANOTHER
|
December 9, 2003 |
COMMISSIONER OF CUSTOMS P Vs. JAYANTILAL AMBALAL CHOKSHI P LTD
|
April 25, 2003 |
COMMISSIONER OF INCOME TAX Vs. SUDHIR S MEHTA
|
April 23, 2003 |
COMMISSIONER OF INCOME TAX Vs. CITIBANK N A
|
April 23, 2003 |
COMMISSIONER OF INCOME TAX Vs. DINERS BUSINESS SERVICES P LTD
|
April 17, 2003 |
COMMISSIONER OF INCOME TAX Vs. CENTRAL BANK OF INDIA
|
April 17, 2003 |
COMMISSIONER OF INCOME TAX Vs. BANK OF MAHARASHTRA PUNE
|
April 17, 2003 |
COMMISSIONER OF INCOME TAX Vs. STATE BANK OF INDIA
|
March 12, 2003 |
COMMISSIONER OF INCOME TAX Vs. BANK OF BARODA
|
March 12, 2003 |
COMMISSIONER OF INCOME TAX Vs. BANK OF AMERICA NT AND SA
|
March 12, 2003 |
COMMISSIONER OF INCOME TAX Vs. ASIAN CABLE CORPORATION LTD
|
March 5, 2003 |
COMMISSIONER OF INCOME TAX Vs. S M HOLDING AND FINANCE P LTD
|
March 5, 2003 |
COMMISSIONER OF INCOME TAX Vs. STATE BANK OF INDIA
|
March 19, 2003 |
COMMISSIONER OF INCOME TAX Vs. MOTICHAND CONSTRUCTION CO PVT LIMITED
|
January 22, 2003 |
COMMISSIONER OF INCOME TAX Vs. S M SAGAR
|
January 22, 2003 |
COMMISSIONER OF INCOME TAX Vs. BADRIDAS GAURIDU P LIMITED
|
January 22, 2003 |
COMMISSIONER OF INCOME TAX Vs. MAJOR GENERAL SIR SHAHAJI CHATRAPATI
|
January 23, 2003 |
COMMISSIONER OF INCOME TAX Vs. SHAHAJI CHATRAPATI
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January 23, 2003 |
COMMISSIONER OF INCOME TAX Vs. SHATRUNJAY DIAMONDS
|
January 29, 2003 |
COMMISSIONER OF INCOME TAX Vs. BASSEIN METALS P LTD
|
January 15, 2003 |
COMMISSIONER OF INCOME TAX Vs. LOKHANDWALA CONSTRUCTION INDS LTD
|
January 15, 2003 |
COMMISSIONER OF INCOME TAX Vs. BANGALORE CLOTHING CO
|
January 15, 2003 |
COMMISSIONER OF INCOME TAX Vs. PRAKASH PICTURES
|
January 15, 2003 |
COMMISSIONER OF INCOME TAX Vs. INTERNATIONAL DATA MANAGEMENT LIMITED
|
February 20, 2003 |
COMMISSIONER OF INCOME TAX Vs. CHEMIEQUIP LTD
|
February 20, 2003 |
COMMISSIONER OF INCOME TAX Vs. ATTAR MOHD DAWOOD AND BROS
|
February 25, 2003 |
COMMISSIONER OF INCOME TAX Vs. BHOR INDUSTRIES LTD
|
February 26, 2003 |
COMMISSIONER OF INCOME TAX Vs. PANDURANG DAYARAM TALMALE
|
February 13, 2003 |
COMMISSIONER OF INCOME TAX Vs. MAFATLAL FINE SPINNING AND MANUFACTURING CO LTD
|
February 5, 2003 |
COMMISSIONER OF INCOME TAX Vs. WALCHANDNAGAR INDUSTRIES LTD
|
February 6, 2003 |
COMMISSIONER OF INCOME TAX Vs. INSTITUTE OF BANKING PERSONNEL SELECTION
|
July 9, 2003 |
COMMISSIONER OF INCOME TAX Vs. EMIRATES COMMERCIAL BANK LTD
|
April 30, 2003 |
COMMISSIONER OF INCOME TAX Vs. KOTAK MAHINDRA FINANCE LIMITED
|
April 30, 2003 |
COMMISSIONER OF INCOME TAX Vs. CITIBANK N.A.
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April 16, 2003 |
COMMISSIONER OF INCOME TAX Vs. A N NAIK ASSOCIATES
|
July 23, 2003 |
COMMISSIONER OF INCOME TAX Vs. SHAPOORJI PALLONJI AND CO P LTD
|
July 22, 2003 |
COMMISSIONER OF INCOME TAX LATUR Vs. LATUR DIST CENTRAL CO OP BANK LTD
|
October 16, 2003 |
COMMISSIONER OF INCOME TAX MUMBAI CITY Vs. SHATRUNJAY DIAMONDS
|
January 9, 2003 |
COMMISSIONER OF INCOME TAX NAGPUR Vs. VIDYA VIKAS VIHAR
|
February 13, 2003 |
COMMISSIONER OF INCOME-TAX Vs. AMITABH BACHCHAN CORPORATION LTD
|
January 22, 2003 |
COMMISSIONER OF INCOME-TAX Vs. TEXSPIN ENGG AND MFG WORKS
|
March 5, 2003 |
COMMISSIONER OF INCOME-TAX Vs. TRADERS PVT LTD
|
April 16, 2003 |
COMMISSIONER OF INCOME-TAX Vs. BRITISH BANK OF MIDDLE EAST
|
April 17, 2003 |
COMMISSIONER OF INCOME-TAX Vs. DEUTSCHE BANK A.G.
|
July 24, 2003 |
COMMISSIONER OF INCOME-TAX Vs. AHMEDNAGAR DISTRICT CENTRAL CO-OPERATIVE BANK LTD
|
July 17, 2003 |
COMMISSIONER OF INCOME-TAX Vs. SESA GOA LTD
|
July 16, 2003 |
COMMISSIONER OF INCOME-TAX Vs. ANDERSON MARINE AND SONS PVT LTD
|
December 16, 2003 |
COMMISSIONER OF INCOME-TAX, MUMBAI Vs. TEXSPIN ENGG AND MFG WORKS, MUMBAI
|
March 15, 2003 |
COMMISSIONER OF SALE TAX Vs. MATUSHREE TEXTILE LTD
|
August 22, 2003 |
COMMISSIONER OF SALES TAX Vs. STATE OF MAHARASHTRA
|
February 18, 2003 |
COMMISSIONER OF STATE EXCISE Vs. MAHARASHTRA RETAIL LIQUOR DALRS ASSOCIATION
|
March 6, 2003 |
COMPANIES ACT 1956 Vs. STATE OF MAHARASHTRA
|
April 30, 2003 |
CONSULTANCY SERVICES PRIVATE LIMITED Vs. JENNER FENTON SLADE LIMITED
|
January 22, 2003 |
CONTROLLER OF STORES Vs. COMMISSIONER OF SALES TAX
|
August 14, 2003 |
COTT BEVERAGE INC A GEORGIC CORPORATION Vs. SILVASSA BOTTLING COMPANY
|
October 7, 2003 |
COURT OF ITS OWN MOTION Vs. JAYASHREE KHADILKAR PANDEY
|
July 11, 2003 |
COURT RECEIVER HIGH COURT AS RECEIVER OF THE BUSINESS AND ASSETS OF AHMED Vs. R R OMMERBHOY PVT LTD
|
April 25, 2003 |
COURT RECEIVER HIGH COURT BOMBAY Vs. R P OMMERBHOY PVT LTD
|
April 28, 2003 |
CRAWFORD BAYLEY AND COMPANY Vs. UNION BANK OF INDIA
|
April 25, 2003 |
CREDIT AGRICOLE INDISUEZ Vs. CREDENTIAL FINANCE LTD
|
March 7, 2003 |
D V SHETTY BEING THE HEAD ADMINISTRATION OF CITICORP INFORMATION Vs. BOMBAY MUNICIPAL CORPORATION H Y NAIR BEING JR ENGINEER OF BOMBAY
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April 28, 2003 |
DADAR AVANTI CO OPERATIVE HOUSING SOCIETY LIMITED Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY
|
January 30, 2003 |
DADAR MANISH MARKET CO-OPERATIVE SOCIETY LTD Vs. UNION OF INDIA
|
April 30, 2003 |
DADI GANGARAM NAIK OF SHIRODA GAO Vs. ADARSHA VIDYA PRASARAK MANDAL
|
September 2, 2003 |
DAGDU PATOLE ADVOCATE Vs. SHANTARAM GANPAT DORGE
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June 27, 2003 |
DAIMLER CHRYSLER INDIA P LTD Vs. UNION OF INDIA
|
September 15, 2003 |
DAJI DADA PAWAR Vs. ORNATE MULTI MODEL CARRIERS PRIVATE LIMITED
|
June 26, 2003 |
DALJIT KAUR JOGGI Vs. MUMBAI SUBURBAN ELECTRICITY SUPPLY LIMITED
|
July 16, 2003 |
DATTA MANIKA DHOBI Vs. DATTATRAYAALIASDATTOPANTGANPATRAO KULKARNI AND THE MAHARASHTRA REVENUE
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January 20, 2003 |
DATTARAJ JANRAOJI NIMKAR Vs. SWARGIYA SAKHARAMJI SHIKSHAN SANSTHA NAGPUR
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August 27, 2003 |
DATTATRAY G SANKHE Vs. STATE OF MAHARASHTRA
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June 11, 2003 |
DATTATRAY GOPAL UPADHYE Vs. NEMICHAND SHANTILAL BAKLIWALA
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January 16, 2003 |
DATTATRAYA MAHADEV DESHMUKH Vs. MAHRASHTRA STATE ROAD
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September 18, 2003 |
DAVID K N Vs. S R CHAUBEY CHATURVEDI
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February 27, 2003 |
DAYABHAI SHAMBHU GALA Vs. LYDIA COOP HOUSING SOCIETY LTD
|
September 12, 2003 |
DAYAL MAROTI LAKHOTE Vs. STATE OF MAHARASHTRA
|
June 6, 2003 |
DAYALGOPALDAS MULCHANDANI AND TWO ORS Vs. SAVITA
|
June 20, 2003 |
DAYANAND B NAYAK Vs. KETAN K TIRODKAR
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December 17, 2003 |
DAYASHANKAR CHANDRASHEKHAR TIWARI Vs. MUNICIPAL CORPORATION OF THE CITY OF NAGPUR
|
May 2, 2003 |
DEELIP BHIKAJI SONAWANE Vs. STATE OF MAHARASHTRA
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February 6, 2003 |
DEEP NARAYAN CHAVAN Vs. STATE OF MAHARASHTRA
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April 22, 2003 |
DEEPAK BABURAO JAWAL Vs. SATATE OF MAHARASHTRA
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August 29, 2003 |
DEEPAK PANDURANG BAHEKAR Vs. STATE OF MAHARASHTRA
|
July 8, 2003 |
DEEPAK PANDURANG BAHEKAR Vs. STATE OF MAHARASHTRA
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July 7, 2003 |
DEEPAK SHRIRAM TIRKE Vs. STATE OF MAHARASHTRA
|
December 18, 2003 |
DELFINA GOMES PINTO Vs. SAFIABI WD/O SHAIKH ABDUL RAZAK
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August 4, 2003 |
DENSING S/O MULA BAVISKAR Vs. STATE OF MAHARASHTRA
|
September 19, 2003 |
DEO KESHAV NAIK Vs. SEBY MARTINS
|
July 20, 2003 |
DEPTY SIGNAL MAHILA MANDAL LAKADGANJ Vs. STATE OF MAHARASHTRA
|
January 31, 2003 |
DEPUTY REGIONAL TRANSPORT OFFICER Vs. YASHWANT NARAYANRAO THAKARE
|
February 18, 2003 |
DESHBHAKATA RATNAPPA KUMBHAR PANCHAGANGA SAHAKARI KARKHANA LTD Vs. HONBLE MINISTER STATE EXCISE MANTRALAYA MUMBAI
|
October 17, 2003 |
DEU KESHAV NAIK Vs. SEBY MARTIN
|
June 20, 2003 |
DEVANG RASHIKLAL VORA Vs. UNION OF INDIA
|
August 18, 2003 |
DEVENDRADAYAL LOHOKARE Vs. STATE OF MAHARASHTRA
|
June 24, 2003 |
DEVGIRI TEXTILE MILLS LTD Vs. ANIL AMBADASRAO JAWLE
|
February 4, 2003 |
DEVICHAND CHUNILAL RANAVAT Vs. MALTI MADHAV DANDEKAR
|
May 2, 2003 |
DEVIDAS DASHRATH KOTE Vs. STATE OF MAHARASHTRA
|
July 11, 2003 |
DEVPRAKASH RAJPUT Vs. BHARAT VORA
|
August 8, 2003 |
DHANJI R ZALTE Vs. ASSISTANT COMMISSIONER OF INCOME-TAX
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April 4, 2003 |
DHANSINGH LALSINGH BHOPALE Vs. KAMINIBAI
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August 13, 2003 |
DHARMA ALIAS KUMAR SONADI TEWAR Vs. M N SINGH
|
March 12, 2003 |
DHARMENDRA DEVRAM PATIL Vs. SCHEDULED TRIBES CASTE CERTIFICATE SCRUTINY COMMITTEE
|
July 3, 2003 |
DHAWAL S CHOTAI Vs. UNION OF INDIA
|
April 30, 2003 |
DHEERAJ PADALALU DR Vs. STATE OF MAHARASHTRA
|
February 15, 2003 |
DHIRENDRA BHANU SANGHVI Vs. ICDS LIMITED
|
March 19, 2003 |
DHONDI VELLAPPA PATIL Vs. SPECIAL LAND ACQUISITION OFFICER
|
January 9, 2003 |
DHONDIBA MALHARRO NAIK Vs. SHRIRAM RAMCHANDRA AINDALWAR
|
February 18, 2003 |
DHONDIBA SAKHARAM THANGE Vs. STATE OF MAHARASHTRA
|
February 26, 2003 |
DIANILINS ORGANICS PVT LTD Vs. ASSISTANT COMMISSNOR OF C EXCISE
|
October 10, 2003 |
DIGAMBAR DHARMA DESHMUKH Vs. RUSTAM APPARAO DESHMUKH
|
July 4, 2003 |
DIGAMBAR P DESHMUKH Vs. MOHAN B DESHMUKH
|
July 4, 2003 |
DIGAMBARPANDURANG DESHMUKH Vs. MOHANBHAURAO DESHMUKH
|
July 4, 2003 |
DIL CO INTERNATIONAL Vs. MESO PRIVATE LTD
|
February 5, 2003 |
DILIP DEVDATTA JEJANI Vs. SATATE OF MAHARASHTRA
|
August 8, 2003 |
DILIP NATHUJI MADAVI Vs. STATE OF MAHARASHTRA
|
June 17, 2003 |
DILIP P MEHTA Vs. MERCURY PAINTS and VARNISHES LIMITED
|
June 12, 2003 |
DILIP VAMAN BORKAR Vs. KRISHNA BHIMRAO GHARSE
|
November 20, 2003 |
DILIPKUMAR CHIMANLAL MANTAR Vs. INDUSTRIAL CREDIT AND DEVELOPMENT SYNDICATE LIMITED
|
December 19, 2003 |
DILIPNARAYAN LELEKAR Vs. STATE OF MAHARASHTRA
|
September 15, 2003 |
DINESH GOPAL BHURE Vs. STATE OF MAHARASHTRA
|
February 18, 2003 |
DINESH MAHADEV PARMAR Vs. M N SINGH COMMISSIONER OF POLICE
|
April 5, 2003 |
DINESH R DUNG Vs. UNION OF INDIA
|
July 28, 2003 |
DINESH VRAJLAL LAKHANI Vs. PARKE DAVIS LIMITED
|
July 23, 2003 |
DINESHKUMAR GULABCHAND AGRAWAL Vs. COMMISSIONER OF INCOME-TAX
|
January 9, 2003 |
DINKARRAO RAJARAMPANT POLE Vs. STATE OF MAHARASHTRA
|
March 13, 2003 |
DIPAK HARI KIVKALWAR Vs. STATE OF MAHARASHTRA
|
January 9, 2003 |
DIRECTOR GENERAL OF POLICE Vs. GOA STATE COMMISSION FOR BACKWARD CLASSES
|
September 29, 2003 |
DISHA SHIKSHAN V VIKAS KENDRA Vs. MAHARASHTRA UNIVERSITY OF HEALTH SCIENCES
|
January 21, 2003 |
DIST CENTRAL CO OPERATIVE BANK LTD Vs. HEMINATH BALBHIM SHIDE
|
March 6, 2003 |
DIVISIONAL CONTROLLER MAHARASHTRA STATE ROAD TRANSPORT CORPORATION Vs. BAPU ONKAR CHAUDHARY
|
October 13, 2003 |
DIVISIONAL CONTROLLER STATE TRANSPORT DIVISION Vs. GAJANAN SAVLARAM HINGSE
|
March 7, 2003 |
DIWAKAR PUNDLIKRAO SATPUTE Vs. ZILLA PARISHAD WARDHA
|
December 8, 2003 |
DNYANDEO KARBHARI NAGARE Vs. GITARAM SHANKAR WAKCHAURE
|
July 14, 2003 |
DNYANDEO VINAYAK RAJARAM NEMADE Vs. STATE OF MAHARASHTRA
|
November 14, 2003 |
DNYANOBA ANNASAHEB KALE Vs. STATE OF MAHARASHTRA
|
September 20, 2003 |
DNYANOBA ANNASAHEB KALE Vs. STATE OF MAHARASHTRA
|
September 10, 2003 |
DURGASHANKAR S TRIVEDI Vs. BABUBHAI BHULABHAI PAREKH
|
January 22, 2003 |
DURYODHAN MAHADEV KALE Vs. ELECTION RETURNING OFFICER
|
June 9, 2003 |
DWARKADAS ALIAS DWARKAPRASAD RAMJEEVAN AGRAWAL DECEASED Vs. STATE OF MAHARASHTRA
|
February 18, 2003 |
DY. COMMISSIONER OF INCOME TAX Vs. NEELKANTH BUILDERS (P) LTD.
|
October 16, 2003 |
DY. COMMISSIONER OF INCOME TAX Vs. SUNIL TOLARAM
|
November 20, 2003 |
EARTH DESIGNERS AND DEVELOPERS PRIVIT LIMITED Vs. M K PATIL ADMINISTRATOR GENERAL AND OFFICIAL TRUSTEE OF MAHARASHTRA STATE
|
April 17, 2003 |
Eastman Kodak Company Vs. Messrs Moti International
|
October 6, 2003 |
ELCID CO-OPERATIVE HOUSING SOCIETY LTD. Vs. ITO
|
April 11, 2003 |
ELECTROFRONTS Vs. UNION OF INDIA
|
July 2, 2003 |
EMMEL FINANCIAL SERVICES Vs. NIKKO STOCK BROKERS P LTD
|
March 12, 2003 |
EMPIRE MACHINE TOOLS Vs. K C SINGH ADDITIONAL COLLECTOR OF CUSTOMS
|
July 8, 2003 |
EMPLOYEES STATE INSURANCE CORPORATION Vs. FAMOUS STEEL DOOR MFG CO
|
February 14, 2003 |
ENGINEERING AND ANCILLIARY MANUFACTURES Vs. SALIM KHAN
|
April 19, 2003 |
ENGINEERING AND METAL WORKERS UNION Vs. COMMISSIONER OF LABOUR
|
January 24, 2003 |
ENTERTAINMENT NETWORKS INDIA LTD Vs. UNION OF INDIA
|
March 21, 2003 |
ERROL ROBERT LUCIEN Vs. STATE OF MAHARASHTRA
|
November 11, 2003 |
EVELYN DIAS Vs. OMPRAKASH JAIGOPAL MAHRA
|
March 10, 2003 |
EVEREST ENTERPRISES Vs. N K CONSTRUCTIONS PRIVATE LIMITED
|
August 13, 2003 |
EVERETT TRAVEL SERVICE Vs. ASM SHIPPING LIMITED
|
June 26, 2003 |
EXECUTIVE ENGINEER Vs. BHIMRAO SHIORAM KHOBRAGADE
|
November 13, 2003 |
EXECUTIVE ENGINEER, IRRIGATION DIVISION, GONDIA AND OTHERS Vs. ANANDRAO RAMCHANDRA KHOBRAGADE
|
November 13, 2003 |
EXECUTIVE ENGINEER, LRRIGATION DIVISION,GONDIA Vs. MAROTI S/O JANBA DUPARE
|
November 13, 2003 |
F D C LIMITED Vs. FEDERATION OF MEDICAL REPRESENTATIVES ASSOCIATION INDIA
|
January 24, 2003 |
FABER CASTELLAKTIENGESELLSCHAFT Vs. PIKPEN PRIVATE LIMITED
|
May 2, 2003 |
FAKIRA GOPAL SHENDE Vs. STATE OF MAHARASHTRA
|
October 15, 2003 |
FATEHSINH MOHANSINH CHAUHAN Vs. UNION TERRITORY OF DADRA AND NAGAR HAVELI SILVASSA
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February 21, 2003 |
FAZE THREE EXPORTS LTD Vs. PANKAJ TRADING CO
|
November 11, 2003 |
FEDERATION OF ASSOCIATION OF MAHARASHTRA FAM Vs. STATE OF MAHARASHTRA
|
September 5, 2003 |
FILMYUG PVT LIMITED Vs. COMMISSIONER OF INCOME TAX
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January 22, 2003 |
FLOTECH WELDING AND CUTTING SYSTEMS LTD Vs. CHANDER SINGH
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March 4, 2003 |
FOODS FATS AND FERTILIZERS LTD Vs. VEGETABLES VITAMIN FOODS CO PVT LTD
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April 3, 2003 |
FORCE SHIPPING LIMITED Vs. ASHAPURA MINECHEM LIMITED
|
March 12, 2003 |
FORUM FOR FAIRNESS IN EDUCATION Vs. UNIVERSITY OF MUMBAI
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May 2, 2003 |
FRONTIER DRILLING AS Vs. JAGSON INTERNATIONAL LTD
|
April 29, 2003 |
FUJAIRAH NATIONAL SHIPPING AGENCY Vs. M V SAGAR SHAKTI
|
March 27, 2003 |
FULABAI DASHRATH PAWAR Vs. SUMAN ANKUSH NAWALE
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February 1, 2003 |
G B NAYYAR Vs. ASHOK SATYADEV MISHRA AND STATE OF MAHARASHTRA
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March 20, 2003 |
GADCHIROLI ZILLA SAHAKARI KRUSHI AND GRAMIN BAHUUDESHIYA DEVELOPMENT BANK LTD Vs. STATE OF MAHARASHTRA
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January 16, 2003 |
GAJANAN EKNATH MARATHE Vs. STATE OF MAHARASHTRA
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November 17, 2003 |
GAJANAN HARIBHAU JAVRE Vs. STATE OF MAHARASHTRA
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June 19, 2003 |
GAJANAN KALIPURI PURI Vs. STATE OF MAHARASHTRA
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June 17, 2003 |
GAJANAN NAGU PATIL Vs. NAMA LAKU LIGHADA
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September 3, 2003 |
GAJANAN RAMCHANDRA SHINDE Vs. REGISTRAR, SHIVAJI UNIVERSITY
|
January 10, 2003 |
GAJENDRA ALIAS GAJANAN ALIAS JAVAI EKNATH MURLE Vs. STATE OF MAHARASHTRA
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August 12, 2003 |
GALIB HUSSAIN KHAN Vs. STATE OF MAHARASHTRA
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October 8, 2003 |
GANESH BHAGWAN JADHAV Vs. STATE OF MAHARASHTRA
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November 4, 2003 |
GANESH KISANRAO MAHALLE Vs. STATE OF MAHARASHTRA
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March 19, 2003 |
GANESH MASUJI ANER Vs. PANDHARINATH RESHMAJI RANER
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October 9, 2003 |
GANESH R BAHETI Vs. UNIVERSITY OF PUNE
|
July 11, 2003 |
GANESH TRIMBAK SARDESHMUKH Vs. BANDU AMBADAS LONKAR
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January 29, 2003 |
GANGA CO OPERATIVE HOUSING SOCIETY LIMITED MUMBAI Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY
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August 22, 2003 |
GANGARAM S O BHIKA BHURIWALE Vs. DEOKABAI
|
August 22, 2003 |
GANGO CO-OPERATIVE HOUSING SOCIETY LTD, MUMBAI Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY
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August 8, 2003 |
GANGU GAWAS Vs. DEPUTY COLLECTOR
|
August 1, 2003 |
GANPAT GAJABA AVHAD Vs. STATE OF MAHARASHTRA
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February 27, 2003 |
GANPATRAO PARVATRAO KATE Vs. AJIT PAWAR
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June 6, 2003 |
GANU KISNA BURADKAR Vs. MANIK KISNA BURADKAR
|
January 22, 2003 |
GARWARE CHEMICALS LIMITED Vs. BOARD FOR INDUSTRIAL AND FINANCIAL RECONSTRUCTION
|
December 18, 2003 |
GARWARE SHIPPING CORPORATION LTD Vs. OIL AND NATURAL GAS CORPORATION LTD
|
March 6, 2003 |
GEETA KISAN GORE Vs. STATE OF MAHARASHTRA
|
July 15, 2003 |
GENERAL LABOUR UNION RED FLAG Vs. ARJANDAS METAL INDUSTRIES PVT LTD
|
July 4, 2003 |
GENERAL MANAGER, CENTRAL RAILWAY, BOMBAY Vs. SHAKUNTALA
|
September 11, 2003 |
GERMAN REMEDIES Vs. STATE OF MAHARASHTRA
|
June 27, 2003 |
GHANSHYAM NEW ANDRAM PARWANI Vs. NANDLAL NAGARDAS VORA
|
January 22, 2003 |
GIRDHAR ATMARAMJI DIWANE Vs. STATE OF MAHARASHTRA
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September 23, 2003 |
GIRDHARILAL JIWANLAL LAKHOTIYA Vs. PANDURANG GANAJI DHUDE & OTHERS
|
March 28, 2003 |
GIRISH KANTAPPA SHETTY Vs. STATE OF MAHARASHTRA
|
November 11, 2003 |
GIRJABAI TANTU SHARNAGAT Vs. JADHAORAO S/O SADASHIO LANJEWAR
|
January 8, 2003 |
GLAXO GROUP LTD Vs. NEON LABORATORIES LTD
|
June 3, 2003 |
GLOBAL ENTERPRISES Vs. UNION OF INDIA
|
December 15, 2003 |
GOA MRF EMPLOYEES UNION Vs. MRF LIMITED
|
May 2, 2003 |
GOA PORT AND DOCK EMPLOYEES UNION Vs. MARMAGAO PORT TRUST
|
September 26, 2003 |
GOBIBAI V GHANAVAT Vs. STATE OF MAHARASHTRA
|
January 24, 2003 |
GODAVARI FOUNDATION JALGAON Vs. STATE OF MAHARASHTRA
|
September 11, 2003 |
GODAVARI SUGAR MILLS LTD Vs. STATE OF MAHARASHTRA
|
October 17, 2003 |
GODREJ PROPERTIES AND INVESTMENTS LIMITED Vs. TRIPURA CONSTRUCTION
|
January 8, 2003 |
GODREJ SOAPS LIMITED Vs. BABAN BABURAO NEMANE
|
April 16, 2003 |
GOODLAS NEROLAC PAINTS LTD Vs. PAINTS EMPLOYEES UNION
|
August 22, 2003 |
GOODLASS NEROLAS PAINTS LTD Vs. STATE OF MAHARASHTRA
|
March 31, 2003 |
GOPAL DWARKAPRASAD PANDEY Vs. DUSTRICT COLLECTOR BHANDARA
|
March 24, 2003 |
GOPICHAND ANA BHAVISKAR Vs. STATE OF MAHARASHTRA
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August 29, 2003 |
GORAKH DADA ALIAS GANGARAM SHELAR Vs. STATE OF MAHARASHTRA
|
June 24, 2003 |
GOVARDHANDAS S O PAIKAJI BRAHMANE Vs. SHRIDHARPRASAD RAUTRAI
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December 12, 2003 |
GOVIND GOPAL PAWAR Vs. STATE OF MAHARASHTRA
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January 30, 2003 |
GOVIND TIBLE Vs. CHIEF SECRETARY
|
March 12, 2003 |
GRAM PANCHAYAT Vs. KRISHNA CHARITABLE TRUST
|
March 20, 2003 |
GRAMIN VIKAS SANSTHA Vs. STATE OF MAHASHTRA
|
September 26, 2003 |
GREATER BOMBAY CO OPERATIVE BANK LIMITED Vs. DHILLON P SHAH
|
October 3, 2003 |
GREEN CROSS Vs. ENGINNERING AND GENERAL WORKERS UNION
|
March 20, 2003 |
GREGORIO PEREIRA (DECEASED) L RS Vs. DAMAZIO BENTO PEREIRA
|
October 16, 2003 |
GRINDWELL NORTON LTD Vs. JAGDISH PRASAD JANGID ASSISTANT COMMISSIONER OF INCOME TAX
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December 10, 2003 |
GUJARAT AMBUJA CEMENT LTD Vs. SEALAND SHIPPING AND EXPORTS PRIVATE LIMITED
|
June 23, 2003 |
GUJARAT AMBUJA CEMENT LTD Vs. C VARGHESE
|
July 10, 2003 |
GUJARAT PLASTIC INDUSTRIES A PARTNERSHIP FIRM DULY REGISTERED UNDER THE INDIAN Vs. UNION OF INDIA
|
March 20, 2003 |
GULABRAO DHARMA POL Vs. UNION OF INDIA
|
December 17, 2003 |
GULABRAO NAMDEORAO MENKAR Vs. STATE OF MAHARASHTRA
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February 28, 2003 |
GULABRAO SAHEBRAO SHINDE Vs. SAYAJI SHANKAR SHINDE
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October 31, 2003 |
GULAM MOHAMAD GULAM AHMAD Vs. STATE OF MAHARASHTRA N/CELL CB CID
|
August 13, 2003 |
GULAM MOHAMAD GULAM AHMAD Vs. STATE OF MAHARASHTRA
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August 14, 2003 |
GULAMUDDIN HISAMUDDIN Vs. MOHD BASHIRUDDIN MOHD SAIFUDDIN
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September 12, 2003 |
GURMIT SINGH BINDRA Vs. DWARKA TOURIST HOTEL PRIVATE LIMITED
|
February 17, 2003 |
GURUDATTA SUGARS LTD Vs. UNION OF INDIA
|
June 13, 2003 |
H & R JOHNSON (INDIA) LTD Vs. UNION OF INDIA
|
December 2, 2003 |
H M P ENGINEERS LTD Vs. RALIES INDIA LTD
|
August 4, 2003 |
HANMANT RAMHARI GHODAKE Vs. STATE OF MAHARASHTRA
|
January 16, 2003 |
HARDASMAL S O HIRANAND GURNANI Vs. STATE OF MAHARASHTRA
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October 7, 2003 |
HARESH CHINNUBHAI SHAH Vs. RAJESH PRABHAKAR JHAVERI
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November 4, 2003 |
HARI BALASAHEB YADAV Vs. STATE OF MAHARASHTRA
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June 24, 2003 |
HARI FAKIRA KALE Vs. STATE OF MAHARASHTRA
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February 20, 2003 |
HARI NARAYAN KHEDHAR Vs. SWARKABAI PANDURANG KHEDKAR
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April 22, 2003 |
HARIDAS DAYARAM WANKHADE Vs. STATE OF MAHARASHTRA
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July 24, 2003 |
HARIKESHAO SHRIRAM GADHWE Vs. STATE OF MAHARASHTRA
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July 14, 2003 |
HARINARAYAN G BAJAJ Vs. RAJESH MEGHANI
|
October 17, 2003 |
HARISH KHERIT DIP Vs. M N SINGH COMMISSIONERS OF POLICE
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October 10, 2003 |
HARISH MOTICHAND SARIYA Vs. AJANTA INDIA LIMITED
|
April 9, 2003 |
HARJIT KAUR KULJITSINGH KOHLI Vs. PADMAVATI J SETHIA
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February 3, 2003 |
HARSHA INDUKUMAR BHOJANI Vs. INDUKUMAR RATILAL BHOJANI
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June 18, 2003 |
HATIMBHAI KHURSHID HUSSEIN BOHARI Vs. CHANDANMAL RAGHUNATH SAKHALE
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October 10, 2003 |
HEMA RAVISHANKAR Vs. K R RAVISHANKAR
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October 31, 2003 |
HEMANTKUMAR HARIBHAU PAWAR Vs. RAJUSING CHUDAMAN RATHOD
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August 12, 2003 |
HEMANTKUMAR NARAYAN BALI Vs. STATE OF MAHARASHTRA
|
August 20, 2003 |
HEMENDRA MATHRADAS KOTHARI Vs. STATE OF MAHARASHTRA
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January 27, 2003 |
HEMMO PHARMA Vs. DAWOOD SHOES PRIVATE LIMITED
|
January 15, 2003 |
HI TECH ENGINEERS Vs. UNION OF INDIA
|
July 28, 2003 |
HINDUSTAN AERONAUTICS LTD Vs. STATE OF MAHARASHTRA
|
September 26, 2003 |
HINDUSTAN CONSTRUCTION COMPANY LIMITED Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY
|
March 7, 2003 |
HINDUSTAN FERRODO LTD Vs. HARI LACHMAN HASIJA
|
February 26, 2003 |
HINDUSTAN PETROLIUM CORPORATION LTD Vs. D N VIDHATE
|
July 8, 2003 |
HITACHI JEWELLERY INDUSTRIES LIMITED Vs. CHOKSI ARVIND JEWELLERS
|
December 3, 2003 |
Hitechi Jewellery Industries LTD Vs. Messrs Choksi Arvind Jewellers
|
December 12, 2003 |
HITESH PRAVINCHAND SHAH Vs. STATE OF MAHARASHTRA
|
October 17, 2003 |
HMP ENGINEERS LIMITED Vs. RALLIS INDIAN LIMITED MUMBAI
|
February 21, 2003 |
HMP ENGINIRS LIMITED Vs. RALLIS INDIA LTD
|
February 2, 2003 |
HOMI PHIROZ RANINA Vs. STATE OF MAHARASHTRA
|
February 4, 2003 |
HOTEL BANDRA INTERNATIONAL (P) LTD Vs. BRIJ MEHRA
|
February 28, 2003 |
HOTEL BANDRA INTERNATIONAL P LTD Vs. BRIJ MEHRA
|
August 28, 2003 |
HOTEL BANDRA INTERNATIONAL PRIVATE LIMITED Vs. BRIJ MEHRA
|
March 28, 2003 |
HUSSAIN KHANRASUL KHAN Vs. STATE OF MAHARASHTRA
|
July 8, 2003 |
HYDERABAD SIND NATIONAL COLLEGIATE BOARD Vs. NISHA RAJPUT
|
July 18, 2003 |
I V P LTD Vs. UNION OF INDIA
|
December 2, 2003 |
ICICI LTD Vs. LLOYDS FINANCE LTD
|
March 21, 2003 |
IMMIGRANTS IDEAL PRODUCERS CO OPERATIVE SOCIETY LTD Vs. JAHANARA MOIZ DALAL
|
September 25, 2003 |
IN MATTER OF SCHEME OF AMALGAMATION BETWEEN MAY FAIR LTD AND ZODIAC CLOTHING CO LTD MAY FAIR LIMITED Vs. STATE
|
June 26, 2003 |
IN MATTER OF SCHEME OF ARRANGEMENT BETWEEN NICHOLAS PIRAMAL INDIA LIMITED AND KOJAM FININVEST NICHOLAS PIRAMAL (INDIA) LTD Vs. STATE
|
December 4, 2003 |
IN MATTER OF SECTION 80 Vs. STATE
|
November 18, 2003 |
IN RE, PARKE-DAVIS (INDIA) LTD. Vs. STATE
|
February 7, 2003 |
IN RE: ZEE TELEFILMS LIMITED; IN RE: PROGRAMME ASIA TRADING COMPANY LIMITED Vs. STATE
|
March 13, 2003 |
INDIAN AIR FORCE EMPLOYEES UNION Vs. STATE OF MAHARASHTRA COMMISSIONER OF PROFESSION TAX UNION OF INDIA UOI
|
March 7, 2003 |
INDIAN BANK Vs. INDIAN FARMERS PRIVATE LIMITED
|
January 27, 2003 |
INDIAN BANK Vs. K NARAYANA DAS
|
March 25, 2003 |
INDIAN EXPRESS NEWSPAPERS BOMBAY LIMITED Vs. SHIV KAPOORIA
|
June 19, 2003 |
INDIAN RAYON CORPORATION LIMITED Vs. COMMISSIONER OF INCOME TAX
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January 22, 2003 |
INDO SCHOTTLE AUTO PARTS PRIVATE LIMITED Vs. UNION OF INDIA
|
January 28, 2003 |
INDRANIL D DESHMUKH Vs. MUMBAI UNIVERSITY
|
September 5, 2003 |
INDUSIND ENTERPRISES AND FINANCE LIMITED Vs. INDUSIND BANK LIMITED
|
June 5, 2003 |
INDUSTRIAL WORKS UNION Vs. NEO PHARMA LTD
|
July 9, 2003 |
INFRASTRUCTURE LEASING Vs. SUN EARTH CERAMICS
|
June 18, 2003 |
INSIGHT DIAGNOSTIC AND ONCOLOGICAL RESEARCH INSTITUTE PVT LTD Vs. DEPUTY CIT
|
April 16, 2003 |
INTELLIGENCE OFFICER DIRECTORATE OF REVENUE INTELLIGENCE DRI Vs. AMJAD HUSEEIN KHAN
|
February 13, 2003 |
INTERNATIONAL REINSURANCE AND INSURANCE CONSULTANCY SERVICES PVT LTD Vs. JENNER FENTON SLADE LTD
|
January 22, 2003 |
INTERNATIONAL SOCIETY FOR ROAD TRANSPORT AND SAFETY NAGPUR Vs. REGIONAL TRANSPORT OFFICE NAGPUR
|
September 4, 2003 |
IQBAL HASAN SHAIKH IBRAHIM KASKAR Vs. STATE OF MAHARASHTRA
|
September 4, 2003 |
IRIDIUM INDIA TELECOM LIMITED Vs. MOTOROLA INC
|
December 12, 2003 |
IRIDIUM INDIA TELECOM LIMITED Vs. MOTOROLA INC A CORPORATION
|
August 8, 2003 |
IRIDIUM INDIA TELECOM LTD Vs. MOTOROLA INC
|
October 17, 2003 |
ISHWARDAS PUNDLIKRAO KIRKITE Vs. STATE OF MAHARASHTRA
|
December 18, 2003 |
ITC CLASSIC FINANCE LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
April 29, 2003 |
J G HEGDE Vs. R D SHUKLA
|
September 17, 2003 |
J H PODAR HIGH SCHOOL Vs. STATE OF MAHARASHTRA
|
August 6, 2003 |
J N MARSHALL AND CO Vs. INCOME TAX OFFICER
|
April 24, 2003 |
J RAJMOHAN PILLAI Vs. STATE OF MAHARASHTRA AND Y S VAZE DY COMMISSIONER OF INCOME TAX
|
March 12, 2003 |
J S R PARABRAHMAN Vs. STATE OF GOA THROUGH ITS CHIEF SECRETARY HAVING OFFICE
|
December 30, 2003 |
J SMITH CLOTHING PVT LTD Vs. ANIL KUMAR JAIN PARTNER OF ANIL KUMAR JAIN AND CO A REGISTERED PARTNERSHIP
|
April 25, 2003 |
JAGANNATH DAMODAR HOLE Vs. STATE OF MAHARASHTRA
|
October 17, 2003 |
JAGANNATH FAKIRCHAND KHANDEBHARAD Vs. STATE OF MAHARASHTRA
|
April 21, 2003 |
JAGANNATH S SHRIKE Vs. DEVIDAS MARTAND DESHPANDE
|
January 16, 2003 |
JAGANNATH VYANKATRAO THAKARE Vs. STATE OF MAHARASHTRA
|
June 26, 2003 |
JAGDEO RAMCHANDRA RAIPURE Vs. STATE OF MAHARASHTRA
|
January 10, 2003 |
JAGDEO VITHAL DHAGE Vs. STATE OF MAHARASHTRA
|
August 29, 2003 |
JAGDISH SONI Vs. MUNICIPAL CORPN OF GREATER MUMBAI
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October 13, 2003 |
JAGMOHAN SINGH GUJRAL OF INDIAN Vs. SATISH ASHOK SABNIS
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March 26, 2003 |
JAGSON INTERNATIONAL LTD Vs. OIL AND NATURAL GAS COMMISSION
|
June 12, 2003 |
JAGU TUKARAM WAGHAMALE Vs. DNYANDEO BALA WAGHMALE
|
January 20, 2003 |
JAIRAM Vs. VITHAL
|
August 22, 2003 |
JAISINGH ASHARFILAL YADAV Vs. STATE OF MAHARASHTRA
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March 31, 2003 |
JALGAON DISTRICT CENTRAL CO OPERATIVE BANK LTD Vs. UNION OF INDIA
|
September 5, 2003 |
JAMSHED KHURSHED SETNA Vs. RUPAREL FINANCE CORPORATION
|
January 28, 2003 |
JAMSHER MOTIRAM VALVI Vs. STATE OF MAHARASHTRA
|
July 28, 2003 |
JANAK KHEMSINGH MARAKAM Vs. STATE OF MAHARASHTRA
|
April 23, 2003 |
JANAKALYAN SAHAKARI BANK LTD Vs. BAKUL ALIAS BANKIM PADAMSHI DHARAMSHI
|
August 19, 2003 |
JANARDAN KRISHNAJI KULKARNI Vs. VISHNU GANAPATI GHORAPADE
|
August 20, 2003 |
JANARDAN SUBRAO PAI Vs. CHANDRA KAMALAKSHA PAI
|
February 25, 2003 |
JANARDHAN MOHANDAS RAJAN PILLAI Vs. MADHUBHAI PATEL
|
August 8, 2003 |
JANARDHAN NAGO PATIL Vs. RAMANAND RAMDAS MISHRA
|
August 22, 2003 |
JANARDHAN S/O KISHANRAO GAWANDE Vs. STATE OF MAHARASHTRA AND ORS
|
April 5, 2003 |
JANCY NELSON DSOUZA Vs. NELSON DSOUZA
|
May 5, 2003 |
JANEY NEISON DSOUZA Vs. NELSON DSOUZA
|
May 2, 2003 |
JARIPATKA DALIT KALYAN MAHILA MANDAL Vs. STATE OF MAHARASHTRA
|
November 4, 2003 |
JAYANT CHUDAMAN NITNAVARE Vs. MAHARASHTRA STATE BOARD OF SECONDARY AND HIGHER SECONDARY EDUCATION
|
September 11, 2003 |
JAYASHREE VINOD BILTHARE Vs. VINOD BHAGWANDAS
|
July 3, 2003 |
JAYPRAKASH LAXMAN TAMBE Vs. STATE OF MAHARASHTRA
|
June 11, 2003 |
JAYPRAKASH SAKHARAM ZANWAR Vs. STATE OF MAHARASHTRA
|
June 4, 2003 |
JAYSINH MORARJI POPAT Vs. GULABBEN HANSRAJ DEDHIA
|
April 22, 2003 |
JEANETTE K ALEMAO Vs. CHIEF COMMISSIONER OF INCOME-TAX
|
November 5, 2003 |
JEEGAR GEMS Vs. UNION OF INDIA
|
November 19, 2003 |
JEEVAN VIKAS EDUCATION SOCIETY Vs. STATE OF MAHARASHTRA
|
June 17, 2003 |
JERRY ALEX BRAGANZA ALIAS JERONIMO ORICULO ALEX BRAGANZA Vs. RAJESHREE alias RAYESHRIE RAMDAS BORKAR
|
July 10, 2003 |
JESMAJO INDUSTRIAL FABRICATIONS - KARNATAKA PVT LTD Vs. INDIAN OIL CORPORATION LIMITED A CORPORATION BEING GOVERNMENT OF INDIA
|
February 10, 2003 |
JILAJIT RAMNANDAN CHAUDHRI Vs. DAWN MILLS LTD
|
July 23, 2003 |
JINDAL DRUGS LIMITED Vs. STATE OF MAHARASHTRA
|
May 2, 2003 |
JITENDRA SAVLA Vs. LIFE INSURANCE CORPORATION OF INDIA
|
November 28, 2003 |
JITENDRA SAVLA Vs. LIFE INSURANCE CORPORATION OF INDIA
|
February 9, 2003 |
JITENDRA VASANT MAHADIK Vs. K G PATIL SPECIAL EXECUTIVE MAGISTRATE
|
February 6, 2003 |
JIVANLAL S O KANNAIYALAL PALIWAL Vs. KRISHNARAO D SATHONE
|
October 17, 2003 |
JIVATSINGH DHANSINGHANI Vs. PADMA HEMANDAS
|
August 28, 2003 |
JIWANLALPOKARDAS MOTWANI Vs. STATE OF MAHARASHTRA
|
September 5, 2003 |
JOSE PHILIPS DOMINGO DSOUZA Vs. SHRI RAJENDRA VISHWANAT ARLEKAR AND OTHER
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July 18, 2003 |
JRY INVESTMENTS PRIVATE LIMITED Vs. DECCAN LEAFINE SERVICES LTD
|
March 11, 2003 |
JYOTI PARTAB LALWANI Vs. COLLECTOR OF MUMBAI
|
September 17, 2003 |
JYOTI PRALHAD SANGLE Vs. STATE OF MAHARASHTRA
|
February 15, 2003 |
JYOTSNA KRISHNAKUMAR TARKAR Vs. KRISHNAKUMAR SADANAN TARKAR
|
June 10, 2003 |
K D PENDSE Vs. BRIHAN MUMBAI MAHANAGAR PALIKA
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February 13, 2003 |
K MUKTA ASHOK KHANKHOJE Vs. NAMDEORAO TUKARAM KHUTAPHALE
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November 20, 2003 |
KADAMBA TRANSPORT CORPORATION LIMITED Vs. YESHWANT DAMODAR DIVKAR
|
June 12, 2003 |
KAILAS PANDURANG FULZALE PRISONER NO 3268 Vs. STATE OF MAHARASHTRA
|
June 18, 2003 |
KAILASH BALIRAM PAWAR Vs. STATE OF MAHARASHTRA
|
February 13, 2003 |
KALIBAI KANA PATIL Vs. USHA GOPAL HIRANANDANI
|
September 19, 2003 |
KALPANA BHANDARI Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
|
August 5, 2003 |
KALWAN AGRICULTURE PRODUCE MARKET COMMITTEE Vs. STATE OF MAHARASHTRA THE DISTRICT DEPUTY REGISTRAR CO-OPERATIVE SOCIETIES
|
March 26, 2003 |
Kalyani Packaging Industry Vs. Union of India
|
September 11, 2003 |
KALYANI PACKAGING INDUSTRY Vs. UNION OF INDIA
|
November 11, 2003 |
KAMAL KISHOR GUPTA MRS ANITA KAMAL GUPTA AND LYKA SILK MILLS LTD Vs. D S DHAWDE AND THE STATE OF MAHARASHTRA
|
April 4, 2003 |
KAMAL VIRDICHANDJI GARG Vs. FIRE INDIA PVT LTD
|
March 22, 2003 |
KAMALABAI VILASRAO RAJE NIMBALKAR Vs. STATE OF MAHARASHTRA
|
January 9, 2003 |
KAMALAKANT SHABLO PILYENKAR Vs. STATE OF GOA
|
April 4, 2003 |
KAMATAKA POWER CORPORATION LIMITED Vs. GRAHAK PANCHAYAT, NAGPUR
|
September 26, 2003 |
KAMI VITTHAL MANDHARE Vs. STATE OF MAHARASHTRA
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September 20, 2003 |
KAMLABEN PURSHOTTAM Vs. H ARVINDRAI
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June 18, 2003 |
KAMLAKAR LACHHAYYA OLLALA Vs. STATE OF MAHARASHTRA
|
April 30, 2003 |
KAMLESH LAKHMICHAND TALREJA Vs. VASHDEV P VALECHA
|
June 17, 2003 |
KANCHANPRASAD KASHIPRASAD SHAH Vs. STATE OF MAHARASHTRA
|
September 12, 2003 |
KANHAYALALSHANKAR BADASHAH AND BALKRISHNASHANKAR BADASHAH Vs. BUDHAGANGARAM NEWARE SUDHAKARGANGARAM NEWARE SHRIMATI WATSALA
|
March 24, 2003 |
KANKALESHWAR SONAPPA NARE Vs. DIVISIONAL CONTROLLER
|
March 3, 2003 |
KANU VITTHAL MANDHARE Vs. STATE OF MAHARASHTRA
|
September 20, 2003 |
KANUBHAI ENGINEERS LTD Vs. UNION OF INDIA
|
September 1, 2003 |
KARIMKHA AJIJKHA Vs. STATE OF MAHARASHTRA
|
October 23, 2003 |
KARNATAKA POWER CORPORATION LID Vs. GRAHAK PANCHAYAT
|
October 9, 2003 |
KASHINATH CHINDHUJI SHASTRI Vs. HARIBHAU NATHUJI BAWANTHADE
|
December 15, 2003 |
KASHINATH LAXMAN INGLEY Vs. STATE OF MAHARASHTRA
|
January 23, 2003 |
KASHINATH LAXMAN WAGHMARE Vs. GANPAT TUKARAM KASHMIRE
|
January 21, 2003 |
KASHINATH S O LAXMANRAO GHATE Vs. KISAN S O RAMAJI KHANKE
|
April 5, 2003 |
KASHINATHLAXMANRAO GHATE Vs. KISANRAMAJI KHANKE
|
April 5, 2003 |
KASHMIRA LEO REBELLO Vs. HIMALAYA DRUG COMPANY
|
November 12, 2003 |
KASHMIRSINGH MOHANSINGH LATHE Vs. STATE OF MAHARASHTRA
|
February 14, 2003 |
KAVERI ENTERTAINMENT LIMITED Vs. STATE
|
March 20, 2003 |
KAVERI ENTERTAINMENT LTD Vs. STATE OF MAHARASHTRA
|
April 8, 2003 |
KAWADU MADHAV BANSOD Vs. STATE OF MAHARASHTRA
|
July 2, 2003 |
KELKAR AND KELKAR Vs. INDIAN AIRLINES
|
December 12, 2003 |
KERALEEYA SAMAJAM Vs. STATE OF MAHARASHTRA
|
December 11, 2003 |
KERELA STATE ELECTRONICS Vs. JAYSHREE N K
|
July 14, 2003 |
KESHAO SHRIRAM KODWATE Vs. STATE OF MAHARASHTRA
|
December 18, 2003 |
KESHAV MAHADEO INGOLE Vs. STATE OF MAHARASHTRA
|
October 7, 2003 |
KESHAVRAJ LALCHAND SAKRANEY Vs. SPECIAL LAND ACQUISITION OFFICER
|
February 20, 2003 |
KESHUB MAHINDRA Vs. UNION OF INDIA
|
February 4, 2003 |
KETAN BOLINJKAR Vs. ASSTT. COMMISSIONER OF INCOME TAX
|
May 12, 2003 |
KHAJIYABEE SHAIKH AHMED Vs. STATE OF MAHARASHTRA
|
November 20, 2003 |
KHALIL NABI PATEL Vs. GULAM HUSSAIN SHARFUDDIN PATEL
|
January 10, 2003 |
KHANNUBI Vs. SALIM S O RANNU RAYALIWALE
|
February 7, 2003 |
KINETIC MOTOR CO LTD Vs. DY COMMISSIONER OF INCOME TAX
|
January 23, 2003 |
KIRTILAL KALIDAS DIAMOND EXPORTS Vs. STATE OF MAHARASHTRA
|
November 28, 2003 |
KISAN PANDURANG PACHANGE Vs. STATE OF MAHARASHTRA
|
December 5, 2003 |
KISHAN HANUJI JAMBHULKAR Vs. STATE OF MAHARASHTRA
|
April 23, 2003 |
KISHAN RAMCHANDRA KUMBHAR Vs. KASHINATH BANDU TELI DR
|
June 6, 2003 |
KISHANLAL MANKLAL RATHI Vs. DINKAR YASHWANT PATIL
|
August 18, 2003 |
KISHOR BALAJI KHADSE Vs. STATE OF MAHARASHTRA
|
September 1, 2003 |
KISHOR R MADAN Vs. RAMESH A PHATNANI
|
August 18, 2003 |
KISHOR SHRIRAM AGRAWAL Vs. STATE OF MAHARASHTRA
|
July 4, 2003 |
KISHORE RAMANNA PUJARI Vs. COMMISSIONER OF POLICE GREATER MUMBAI
|
April 5, 2003 |
KISHORE S O DIGAMBAR WANKHEDE Vs. STAE OF MAHARASHTRA
|
July 25, 2003 |
KISHORE S/O UTTAM MORE Vs. STATE OF MAHARASHTRA
|
July 22, 2003 |
KISHORE SHANKAR SINGAPURKAR Vs. STATE OF MAHARASHTRA
|
April 24, 2003 |
KOLD-HOLD INDUSTRIES P LTD Vs. ARABIAN EXPORTS LTD
|
January 30, 2003 |
KOLHAPUR DISTRICT CENTRAL CO OPERATIVE Vs. MAHARASHTRA LABOUR WELFARE BOARD
|
February 7, 2003 |
KOMARANAND PAPPYA HARIJAN Vs. STATE OF MAHARASHTRA
|
November 5, 2003 |
KONKAN EDUCATION AND MEDICAL TRUST A PUBLIC CHARITABLE TRUST DULY Vs. STATE OF MAHARASHTRA THE SECRETARY TO GOVERNMENT MEDICAL EDUCATION AND DRUGS
|
February 13, 2003 |
KONKAN RAILWAY CORPORATION PVT LTD Vs. ISCO TRACK SLEEPERS PVT LTD
|
March 3, 2003 |
KOTAK MAHINDRA FINANCE LIMITED Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
April 30, 2003 |
KOTAK MAHINDRA FINANCE LTD Vs. T THOMAS EDUCATIONAL TRUST A CHARITABLE AND EDUCATIONAL TRUST
|
March 28, 2003 |
KRISHAN CHAND RAMOTRA Vs. SHIVAJI UNIVERSITY
|
June 12, 2003 |
KRISHNA D SINGH Vs. PAVAN T PUNJABI
|
September 3, 2003 |
KRISHNA ENTERPRISES Vs. DEPUTY REGISTRAR OF CO-OPERATIVE SOCIETIES
|
March 19, 2003 |
KRISHNA LAXMAN BHATKAR Vs. VITHAL GANESH ATHAVALE
|
November 17, 2003 |
KRISHNADAS SHANKARRON ABHARE Vs. STATE OF MAHARASHTRA
|
April 17, 2003 |
KRISHNAKANT SAKHARAM GHAG Vs. UNION OF INDIA (UOI)
|
September 2, 2003 |
KRISHNARAOPRALHADRAO DESHMUKH Vs. DATTOPANTRAMCHANDRARAO DESHMUKH
|
August 18, 2003 |
KRUSHNA GANPAT DUHIJOD Vs. STATE OF MAHARASHTRA
|
December 18, 2003 |
KU KANTA D/O VYANKAT JADHAV Vs. STATE OF MAHARASHTRA
|
July 16, 2003 |
KU SANGITA D/O SUNILKUMAR GANGULY Vs. STATE OF MAHARASHTRA
|
December 19, 2003 |
KU SONALI RAMKRISHNA BAYANI Vs. STATE OF MAHARASHTRA
|
September 18, 2003 |
KULDIPKUMAR GIRDHAR DAS Vs. COMMISSIONER OF STATE EXCISE GOVERMENT OF MAHARAASHTRA
|
July 14, 2003 |
KUM.JYOTI SUDAM CHAVAN Vs. STATE OF MAHARASHTRA
|
September 29, 2003 |
KUNTA NARAYAN JAGDALE Vs. STATE OF MAHARASHTRA
|
July 18, 2003 |
KUNWARSEN JAIN Vs. SECRETARY TEXTIELS COMMITTEE GOVT OF INDIA MUMBAI
|
September 11, 2003 |
KURIAKOSE V CHERIAN Vs. AIR INDIA EMPLOYEES SELF CONTRIBUTORY SUPERANNUATION PENSION SCHEME FINANCE DEPT
|
April 4, 2003 |
KUTTAN VEERMUTTU HARIJAN KAMRAJ NAGAR Vs. STATE OF MAHARASHTRA
|
November 5, 2003 |
KUWARBEN CHHABILDAS PATEL Vs. STATE OF MAHARASHTRA
|
April 29, 2003 |
L & R JOHNSON (INDIA) LIMITED Vs. UNION OF INDIA
|
January 2, 2003 |
L and R JOHNSON INDIA LIMITED Vs. UNION OF INDIA
|
December 2, 2003 |
L R PATEL FAMILY TRUST Vs. INCOME TAX OFFICER
|
March 19, 2003 |
LABOUR LAW PRACTITIONERS ASSOCIATION Vs. VIDARBHA LABOUR LAWS PRACTITIONERS ASSOCIATION
|
August 8, 2003 |
LAKHANSINGH Vs. PRESIDING OFFICER
|
March 3, 2003 |
LALABI MANKHAN Vs. DHELULLAKHAN IMAMKHAN LODHI
|
May 2, 2003 |
LALCHAND MANAKCHAND MEHTA Vs. NEELAMCHAND HARAKCHAND MEHTA
|
April 24, 2003 |
LALCHAND SHEETALSING PARDESHI Vs. RAMKRISHNA KASHINATH JADHAV
|
August 13, 2003 |
LALIT G SAHANI Vs. STATE
|
January 8, 2003 |
LATOBA BANDU Vs. DEPUTY DEVELOPMENT COMMISSIONER AND SUPERINTENDING ENGINEER
|
November 20, 2003 |
LAXMAN BABURAO AWALE Vs. STATE OF MAHARASHTRA
|
August 4, 2003 |
LAXMAN HARLAL RATHOD Vs. STATE OF MAHARASHTRA
|
August 13, 2003 |
LAXMAN NARAYAN RAMDASI Vs. STATE OF MAHARASHTRA
|
August 6, 2003 |
LAXMAN VENKATESH SAVOIKAR AND OTHERS Vs. STATE OF GOA THROUGH CHIEF SECRETARY AND OTHERS
|
July 18, 2003 |
LAXMAN WASUDEO NIMJE Vs. SUNITA LAXMAN NIMJE
|
April 10, 2003 |
LAXMANBABURAOAWALE Vs. STATE OF MAHARASHTRA
|
February 4, 2003 |
LAXMI CORPORATION Vs. C ANTONY LOUIS
|
January 16, 2003 |
LAXMI VIDYA MANDAL Vs. STATE OF MAHARASHTRA
|
March 25, 2003 |
LAXMI VIVIDH KARYAKARI SHAAKARI Vs. KOLHAPUR DISTRICT CO OPERATIVE BANK LTD
|
September 3, 2003 |
LAXMIBAI NANDKUMAR PATIL Vs. M N SINGH COMMISSIONER OF POLICE STATE OF MAHARASHTRA AND THE
|
March 28, 2003 |
LAXMIBAI RAMRAO PATIL Vs. STATE OF MAHARASHTRA
|
June 19, 2003 |
LAXMIBAI SHANKAR MURARKHARE Vs. STATE OF MAHARASHTRA
|
June 27, 2003 |
LAXMIKANT BALKRISHNA JOSHI Vs. SHIKSHAN PRASARAK MANDAL
|
June 27, 2003 |
LEENA LAWRENCE LEWIS Vs. M N SINGH COMMISSIONER OF POLICE
|
February 20, 2003 |
LEX INDIA Vs. PUNJAB AND SIND BANK
|
June 24, 2003 |
LEXICOM FINANCE LIMITED Vs. PARK SECURITIES LIMITED
|
November 14, 2003 |
LILABAI WD/E GANPAT PARATE Vs. STATE OF MAHARASHTRA
|
February 17, 2003 |
LILY BABU Vs. MUNICIPAL COMMISSIONER FOR GREATER MUMBAI
|
June 4, 2003 |
LINGU DHARMA MESHRAM Vs. STATE OF MAHARASHTRA
|
June 5, 2003 |
LIVERPOOL and LONDON STEAMSHIP PROTECTION AND INDEMINITY ASSOCIATION LTD Vs. ARABIAN TANKERS CO LLC
|
April 30, 2003 |
LIVERPOOL AND LONDON STEAMSHIP PROTECTION AND INDEMNITY ASSOCIATION LIMITED Vs. M T SYMPHONY EX ARABIAN LADY
|
January 22, 2003 |
LOTAN DAU PAVRA Vs. STATE OF MAHARASHTRA
|
April 7, 2003 |
M SAGAR CHAINNAYYA Vs. SAUD AKHTAR KHAN
|
December 19, 2003 |
MADAN GOVARDHANDAS GOENKA Vs. UNION OF INDIA
|
April 30, 2003 |
MADANLAL SHARAM Vs. STATE OF MAHARASHTRA
|
July 14, 2003 |
MADHAV NARAYAN NAIK KUNDAIKAR Vs. ABIDA BI WIFE OF LATE MULLAM FOCRUDDIN MUZAWAR
|
July 21, 2003 |
MADHAVGIR Vs. STATE OF MAHARASHTRA
|
August 6, 2003 |
MADHAVNATH B TAMBOLI Vs. STATE OF MAHARASHTRA
|
June 27, 2003 |
MADHAVSINGH Vs. STATE OF MAHARASHTRA
|
February 18, 2003 |
MADHUKAR KUBAL Vs. STATE THROUGH PUBLIC PROSECUTOR
|
July 10, 2003 |
Madhukar Punjaji Rhoi Vs. State of Maharashtra
|
December 19, 2003 |
MADHUKAR RAJARAM PATIL Vs. MADHUKAR MALHAR VITWEKAR
|
October 9, 2003 |
MADHUR INDUSTRIES LTD Vs. M V ORIENT COMMERCE
|
April 23, 2003 |
MADHURIBAI MOHAN WALKE Vs. ANNAPURNABAI KESHAO WALKE
|
April 21, 2003 |
MADHURIDEVI D TIWARI Vs. SARASWATIBAI TIWARI
|
July 4, 2003 |
MADHUSUDAN R TALATHI Vs. NANDKUMAR CHINTAMAN KANE
|
February 24, 2003 |
MADHUSUDAN RAJESHWAR MALVI Vs. MANDAKINI BHAURAVJI KAMBLE
|
March 12, 2003 |
MAHADEO GANPAT SAWARKAR Vs. SHAKUNTALABAI VISHWASRAO GAWANDE
|
May 2, 2003 |
MAHADEO SAHEBRAO JADHAV Vs. UNIVERSITY OF PUNE
|
October 9, 2003 |
MAHADEO SHANKAR SHINDE Vs. MARUTI SHANKAR SHINDE
|
January 6, 2003 |
MAHADEO SHRINIWAS NAIK Vs. RATNANCHAND ANANDRAM DOSHI
|
September 4, 2003 |
MAHADEV MAHANTAPPA PATIL Vs. AHMED USMAN SAYYED
|
September 23, 2003 |
MAHADEV S/O SITARAMAPPA BACHE Vs. SUBHASH S/O MAHADEVRAO NAIK
|
August 29, 2003 |
MAHADIK PETROLEUM P. LTD. Vs. UNION OF INDIA (UOI) AND ORS.
|
September 23, 2003 |
MAHADU ALIAS MAHADEO BAJI BHOSALE Vs. APPAJI GUNBARAO alias GANPATRAO
|
January 17, 2003 |
MAHARASHTRA APEX CORPORATION LTD Vs. BINDU SYNTHETICS LTD
|
August 22, 2003 |
MAHARASHTRA GENERAL KAMGAR UNION Vs. ESTRELLA BATTERIES LTD
|
September 19, 2003 |
MAHARASHTRA GENERAL KAMGAR UNION Vs. ESTRELLA BATTERIES LTD
|
September 20, 2003 |
MAHARASHTRA HOUSING AND AREA DEVELOPMENT AUTHORITY, GRIHA NIRMAN BHAVAN Vs. RAJENDRA CONSTRUCTION COMPANY
|
June 4, 2003 |
MAHARASHTRA INDUSTRIAL DEVELOPMENT CORPORATION Vs. AHMAD ABDUL RAHEMAN
|
January 10, 2003 |
MAHARASHTRA INDUSTRIAL DEVELOPMENT CORPORATION THROUGH REGIONAL OFFICER Vs. SPECIAL LAND ACQUISITION OFFICER(I)
|
January 10, 2003 |
MAHARASHTRA KRISHNA VALLEY DEVELOPMENT CORPORATION Vs. TUKARAM SAHABRAO VEER
|
February 18, 2003 |
MAHARASHTRA POWER DEVELOPMENT CORPORATION LIMITED Vs. DABHOL POWER COMPANY
|
October 10, 2003 |
MAHARASHTRA POWER DEVELOPMENT CORPORATION LIMITED Vs. DABHOL POWER CO
|
September 2, 2003 |
MAHARASHTRA RAJYA VAN SHRAMIK MAHASANGH Vs. STATE OF MAHARASHTRA
|
November 18, 2003 |
MAHARASHTRA RAJYA VIDYUT MANDAL TANTRIK KAMGAR UNION Vs. CHAIRMAN, MSEB
|
August 4, 2003 |
MAHARASHTRA RAJYA VIJ PATHBANDHARE KAMGAR SANGH Vs. STATE OF MAHARASHTRA
|
June 19, 2003 |
MAHARASHTRA SAURAKSHA RAKSHAK AGHADI Vs. SECURITY GUARDS BOARD FOR GRATER BOMBAY AND THANE DISTRICT
|
September 24, 2003 |
MAHARASHTRA STATE COOPERATIVE COTTON GROWERS FEDERATION EMPLOYEES UNION Vs. MAHARASHTRA STATE COOPERATIVE COTTON
|
January 20, 2003 |
MAHARASHTRA STATE ELECTRICITY BOARD Vs. MAHARASHTRA ELECTRICITY REGULATORY COMMISSION
|
February 24, 2003 |
MAHARASHTRA STATE ELECTRICITY BOARD Vs. PRALHADSA LAHANUSA KASHTRIYA
|
January 23, 2003 |
MAHARASHTRA STATE ROAD TRANSPORT Vs. MANDA LAXMANRAO DESHMUKH
|
December 11, 2003 |
MAHARASHTRA STATE ROAD TRANSPORT CORPORATION Vs. SATISH VASANT SOBALKAR
|
September 3, 2003 |
MAHARASHTRA STATE ROAD TRANSPORT CORPORATION Vs. RAJU MAHADEORAO BHAGWATKAR
|
January 24, 2003 |
MAHARASHTRA STATE ROAD TRANSPORT CORPORATION Vs. PREMLAL KHATRI GAJBHIYE
|
April 25, 2003 |
MAHARASHTRA STATE ROAD TRANSPORT CORPORATION Vs. BAPU ONKAR CHAUDHARI
|
October 13, 2003 |
MAHARASHTRA STATE TEXTILE CORPORATION LIMITED Vs. GOPAL BALU SAIKAR
|
January 7, 2003 |
MAHARASHTRA UNIVERSITY OF HEALTH SCIENCES Vs. VIBHAVARI DILIP PAWAR
|
March 21, 2003 |
MAHARASTRA STATE POWERLOOM COR LTD Vs. K D RANGATE
|
September 2, 2003 |
MAHATMA GANDHI NAGAR, SHAIKH SAJAN ALIAS SHAIKH HOHAMED SHAHJAHAN, MOHAMMED MANSOOR MUILA Vs. STATE OF MAHARASHTRA
|
September 12, 2003 |
MAHATMA GANDHI TALUKA SHIKSHAN MANDAL Vs. SAMBHAJI A PATIL
|
October 15, 2003 |
MAHAVIR MEDICAL RESEARCH CENTRE Vs. UNION OF INDIA (UOI) AND ORS.
|
June 16, 2003 |
MAHENDRA CHUNILAL MEHTA Vs. RAJENDRA CHUNILAL MEHTA
|
April 22, 2003 |
MAHENDRA HARISHCHANDRA NATHE Vs. COMMISSIONER NASHHIK MUNICIPAL CORPORATION
|
August 7, 2003 |
MAHENDRA INDERMAL BORANA Vs. ANIL SHANKAR JOSHI
|
September 15, 2003 |
MAHESH ALIAS SONYA MOHAN PANDIT Vs. M N SINGH
|
January 20, 2003 |
MAHESH JAYALAL DAYALAL Vs. STATE OF MAHARASHTRA
|
February 28, 2003 |
MAHESHWAR HYDEL POWER CORPORATION LIMITED Vs. CHITROOPA PALIT
|
July 25, 2003 |
MAHINDRA AND MAHINDRA LIMITED Vs. VIJAY DAMODAR MEHTA
|
March 13, 2003 |
MAHINDRA AND MAHINDRA LIMITED Vs. COMMISSIONER OF INCOME TAX
|
January 29, 2003 |
MAHIPAL BATTULAL JAIN Vs. UNION OF INDIA
|
December 11, 2003 |
MAHRATTA CHAMBER OF COMMERCE Vs. STATE OF MAHARASHTRA
|
July 28, 2003 |
MAJ RETDBABU THOMAS Vs. GOA SHIPYARD LIMITED
|
November 25, 2003 |
MALLAPPA KALLAPA SHAHAPURE Vs. NARASINGH SARASWATI DEO
|
January 10, 2003 |
MAMMEN MATHEW Vs. KUNIEL KUMAR
|
February 28, 2003 |
Mamta Kulkarni of Mumbai Vs. Additional Chief
|
November 17, 2003 |
MANA ADIM JAMAT MANDAL Vs. STATE OF MAHARASHTRA
|
June 11, 2003 |
MANDABAI WD O PRABHAKAR PUDAKE Vs. DALJITRAI S O DINANATH CHHABRA
|
December 1, 2003 |
MANEK BROTHERS Vs. SHANKAR D VIBHUTE
|
June 18, 2003 |
MANGAL SHRIDHAR PATIL Vs. STATE OF MAHARASHTRA
|
June 18, 2003 |
MANGESH AMAR GHORPADE Vs. KALYAN DOMBIVALI MUNICIPAL CORPORATION
|
September 2, 2003 |
MANHERLAL C SHAH Vs. HATIMBHAI ABBASBHAI SAIFEE
|
January 29, 2003 |
MANIK RAMA SAPTE Vs. STATE OF MAHARASHTRA
|
September 15, 2003 |
MANIK RAMA SAPTE Vs. STATE OF MAHARASHTRA
|
July 31, 2003 |
MANMATH S RAUT DR Vs. MALLIKARJUN LAXMAN BABARE
|
February 27, 2003 |
MANMOHAN MUTTAPPA ATTAVAR Vs. HARENDRA SAKARLAL PARIKH
|
March 31, 2003 |
MANMOHAN MUTTAPPA ATTAVAR N KRISHNA BHAT DR K P VASANTHA SHETTY DR K R Vs. HARENDRA SAKARLAL PARIKH MRS MARTHA MAMTHA ATTAVAR SANTOSH MANMOHAN
|
March 25, 2003 |
MANOHAR BALARAM KHANAVKAR Vs. STATE OF MAHARASHTRA
|
August 6, 2003 |
MANOHAR BURDE Vs. UNION OF INDIA
|
January 31, 2003 |
MANOHAR DARYAJI BHISE Vs. STATE OF MAHARASHTRA
|
November 21, 2003 |
MANOHAR G SCINDIA Vs. UNION OF INDIA
|
December 18, 2003 |
MANOHAR GUNAJ ANUBHAWNE Vs. STATE MAHARASHTRA
|
August 15, 2003 |
MANOHAR GUNAJI ANUBHAWNE Vs. STATE OF MAHARASHTRA
|
August 5, 2003 |
MANOHAR MAROTRAO SADAVARTE Vs. STATE OF MAHARASHTRA
|
June 24, 2003 |
MANOHAR PANDHARI DEULKAR Vs. COMMISSIONER NAGPUR DIVISION
|
February 26, 2003 |
MANOHAR RAJARAM KHAWASE Vs. STATE OF MAHARASHTRA
|
June 25, 2003 |
MANOHARRAJARAM KHAWASE Vs. STATE OF MAHARASHTRA
|
July 25, 2003 |
MANOHARSING RAGHUVIRSINGH THAKUR Vs. STATE OF MAHARASHTRA
|
April 5, 2003 |
MANOJ RAMESH MISHRA Vs. STATE OF MAHARASHTRA
|
April 7, 2003 |
MANOJKUMAR MATHURDAS Vs. STATE OF MAHARASHTRA
|
September 20, 2003 |
MANSARAM GANGARAMWADE Vs. STATEOF MAHARASHTRA
|
July 25, 2003 |
MANSINGH RAJARAM RATHOD Vs. M N SINGH COMMISSIONER OF POLICE BRIHAN MUMBAI
|
June 4, 2003 |
MARATHWADA RADIO COMMUNICATION SYS Vs. GENERAL MANAGER TELECOM DEPARTMENT
|
November 10, 2003 |
MARATHWADA RADIO COMMUNICATION SYSTEMS Vs. GENERAL MANAGER, TELECOM DEPARTMENT
|
November 7, 2003 |
MARAZBAN JEHANGIRJI PATEL Vs. STATE OF MAHARASHTRA
|
July 2, 2003 |
MARMO CLASSIC Vs. UNION OF INDIA
|
July 14, 2003 |
MAROTRAOSHAMRAO PACHARE Vs. USHA MAROTRAO PACHARE
|
August 6, 2003 |
MARS ENTERPRISES Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI
|
July 14, 2003 |
MARUTI KAMANNA PATIL Vs. CHAIRMAN NAV MAHARASHTRA SHIKSHAN MANDAL
|
June 6, 2003 |
MASTER RAJEEV SHANKARLAL PARMAR Vs. OFFICER IN CHARGE POLICE STATION MALAD MUMBAI
|
August 26, 2003 |
MATHURA BHUVAN CO OPERATIVE HOUSING SOCIETY LIMITED Vs. OFFICIAL LIQUIDATOR
|
July 9, 2003 |
MATRACO LIMITED Vs. UNION OF INDIA
|
September 22, 2003 |
MATRU ASHISH CO OPERATIVE HOUSING SOCIETY LTD Vs. BHAVANA MATERNITY HOME
|
July 25, 2003 |
MATRU ASHISH CO-OPERATIVE HOUSING SOCIETY LIMITED Vs. BHAVANA MATERNITY HOME
|
June 25, 2003 |
MAVAL TALUKA GENERAL KAMGAR SANGHTNA Vs. KIRKEE CANTONMENT BOARD
|
February 26, 2003 |
MAYFAIR LIMITED Vs. STATE OF MAHARASHTRA
|
June 26, 2003 |
MEHBOOBKHAN BABARKHAN Vs. BABARKHAN AHEMADKHAN
|
June 23, 2003 |
MEMBER NEW INDIA ASSURANCE CO LIMITED Vs. SAMIR RAMANLAL GANDHI
|
November 18, 2003 |
MENA ALIAS MANORAMA KANTAWLA Vs. GEETA M KANTAWALA
|
March 10, 2003 |
MERCHANT ALIAS SOMJI AGRO INDUSTRIES AND INVESTMENT PRIVATE LIMITED Vs. BRIJ MEHRA
|
August 28, 2003 |
MERINO LEATHERS PVT LTD Vs. WENTZEL AND SCHMIT GMBH
|
March 26, 2003 |
MICHAEL D COSTA Vs. GOVERNMENT OF GOA THROUGH THE SECRETARY
|
June 11, 2003 |
MICHAEL JACKSON Vs. MICHEL JACKSON FASHION INDIA LTD
|
April 9, 2003 |
MILILAB PRIVATE LIMITED Vs. GLEMARK PHARMACEUTICALS LIMITED
|
July 29, 2003 |
MILIND ATRNARAM PAWAR Vs. STATE OF MAHARASHTRA
|
June 23, 2003 |
MILIND PRABHAKAR ROKADE Vs. STATE OF MAHARASHTRA
|
February 10, 2003 |
MILITARY ROAD RESIDENTS WELFARE ASSOCIATION Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI
|
February 13, 2003 |
MIRABAI SHIVAJI ROTE Vs. STATE OF MAHARASHTRA
|
August 4, 2003 |
MODEST SHIPPING AGENCY PVT LTD Vs. CHIEF COMMR OF CUS
|
November 3, 2003 |
MOHAMED ENSHEEL Vs. K P GUNDECHA
|
February 10, 2003 |
MOHAMMAD ASGAR Vs. STATE OF MAHARASHTRA
|
December 12, 2003 |
MOHAMMAD GAUSUDDIN Vs. STATE OF MAHARASHTRA
|
March 5, 2003 |
MOHAMMAD NABI AHMED NABI QURESHI Vs. M N SINGH COMMISSIONER OF POLICE
|
March 4, 2003 |
MOHAMMAD SAJJID IQBAL ALIAS SK IMAM Vs. STATE OF MAHARASHTRA
|
January 22, 2003 |
MOHAMMAD SALIM BASHIR SHAIKH Vs. STATE OF MAHARASHTRA
|
March 24, 2003 |
MOHAMMED AKBAR Vs. MUSTAFA KHAN
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September 19, 2003 |
MOHAMMED ASLAM SHAIKH HUSSAIN Vs. QAMARUNNISA MOHAMMAD ASLAM
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October 6, 2003 |
MOHAMMED FURKHAN MOHAMMED BASHIR JOZA Vs. STATE OF MAHARASHTRA
|
December 16, 2003 |
MOHAN Vs. ARJUNA
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October 17, 2003 |
MOHAN J PAWAR Vs. ARJUN N DIGHADE
|
October 17, 2003 |
MOHAN PARASNATH GOSWAMI Vs. COMMITTEE FOR SCRUTINY OF CASTE CERTIFICATES
|
March 10, 2003 |
MOHAN PARMANAND KHATRI Vs. M G INGLE
|
February 13, 2003 |
MOHAN R MHATRE Vs. UDAIPUR DISTILLERY CO LTD
|
June 18, 2003 |
MOHANDAS DHANDUMAL KHEMANI Vs. STATE OF MAHARASHTRA
|
March 12, 2003 |
MOHANLALRAMDULARE VISHWAKARMA Vs. MOHANLALMANIKLAL GUPTA
|
April 24, 2003 |
MOHANR MHATRE Vs. UDAIPUR DISTILLERY COMPANY LTD
|
June 13, 2003 |
MOHD JIYAUDDIN MOHDNIYAJUDDIN Vs. MADARSE MADINATUL ULOOM EDU SOCIETY
|
January 7, 2003 |
MOHD NABI AHMED NABI QURESHI Vs. M N SINGH COMMISSIONER OF POLICE THE STATE OF MAHARASHTRA AND THE
|
March 4, 2003 |
MOHMAD HAFIZ KHAN Vs. ANAND FINANCE
|
July 23, 2003 |
MOINODDIN KHODBODDIN Vs. STATE OF MAHARASHTRA
|
February 14, 2003 |
MOSES FERNANDES Vs. STATE OF MAHARASHTRA
|
April 30, 2003 |
MOTILAL HASTIMAL BOTHARA Vs. STATE OF MAHARASHTRA
|
January 31, 2003 |
MOTIMIYA RAHIMMIYA Vs. STATE OF MAHARASHTRA
|
September 12, 2003 |
MOTIRAM YESHWANT GAIKWAD Vs. AKKATAI UTTAM TRIMUKHE
|
March 5, 2003 |
MOTOR ACCIDENT CLAIMS TRIBUNAL MUMBAI BAR ASSOCIATION Vs. STATE OF MAHARASHTRA
|
December 10, 2003 |
MOTOROLA INCORPORATED Vs. UNION OF INDIA
|
August 8, 2003 |
MRF LIMITED Vs. GOA MRF EMPLOYEES UNION GOA
|
August 12, 2003 |
MRS. ALKA P. VALA Vs. ITO
|
January 23, 2003 |
MUKESH DATTOPANT MUDGAL Vs. COLLECTOR, NAGPUR
|
November 3, 2003 |
MUKESH GUPTA Vs. SICOM LIMITED MUMBAI
|
June 11, 2003 |
MUKESH K BAJAPA Vs. MUNICIPAL CORPORATION OF GR BOMBAY
|
January 17, 2003 |
MUKUND LIMITED Vs. MUKUND KAMGAR UNION
|
January 8, 2003 |
MULJIBHAI LADHARAM PATEL Vs. MARIA F SOUZA AGUIAR
|
November 14, 2003 |
MULRAJ JAYANTILAL SHETH Vs. GOVERNOR R B I BOMBAY
|
April 29, 2003 |
MULTIFORM MACHINERY BOM PVT LTD Vs. DEEPAK INDUSTRIES LTD
|
September 26, 2003 |
MUMBAI MUNICIPAL CORPORATION OF GREATER BOMBAY Vs. MINISTER FOR STATE ENERGY INDUSTRY
|
June 5, 2003 |
MUMBAI MUNICIPAL CORPORATION OF GREATER MUMBAI Vs. SATYAPRAKASH LAXMISINGH
|
February 11, 2003 |
MUNAWAR KHAN HUSSEIN KHAN Vs. SOMNATH H HOLKAR
|
August 22, 2003 |
MUNICIPAL CORPORATION OF BRIHAN MUMBAI Vs. HOTEL HILL TOP INTERNATIONAL
|
September 24, 2003 |
MUNICIPAL COUNCIL AMBAJOGAI Vs. KAIMKHAN SARDARKHAN
|
January 1, 2003 |
MUNICIPAL COUNCIL TIRODA Vs. K RAVINDRA and COMPANY
|
February 4, 2003 |
MUNICIPAL ENGINEERS ASSOCIATION Vs. MUMBAI MUNICIPAL CORPORATION
|
October 14, 2003 |
MURLIDHAR DATOBA NIMANKA Vs. HARISH BALKRISHNA LATANE
|
March 5, 2003 |
MUSA S/O IBRAHIM Vs. STATE OF MAHARASHTRA AND ORS
|
September 15, 2003 |
MUSHTAQUE ALI S/O MOHAMMAD ALI Vs. STATE OF MAHARASHTRA
|
July 31, 2003 |
MUSIC BROADCAST PRIVATE LIMITED AND ORS Vs. PHONOGRAPHIC PERFORMANCE LIMITED AND ORS
|
June 6, 2003 |
N R C EMPLOYEES UNION Vs. N R C LIMITED
|
June 27, 2003 |
NAFIS AHMED ANSARI Vs. STATE OF MAHARASHTRA
|
July 2, 2003 |
NAGARAJ GOWDA Vs. TATA HYDRO ELECTRIC POWER SUPPLY COMPANY LTD
|
June 25, 2003 |
NAGARKAR AJIT CHANDRAKANT Vs. MULUND GYMKHANAS COLLEGE OF PHYSICAL EDUCATION
|
July 24, 2003 |
NAGINBHAI LALLUBHAI PATEL Vs. UNION TERRITORY OF DADRA AND NAGAR HAVELI
|
February 24, 2003 |
NAGNATH MANIKRAO KUSHNURE Vs. STATE OF MAHARASHTRA
|
January 27, 2003 |
NAGPUR DISTRICT CENTRAL CO OPERATIVE BANK Vs. STATE OF MAHARASHTRA
|
August 1, 2003 |
NAGPUR DISTRICT CENTRAL CO-OP BANK LTD Vs. STATE OF MAHARASHTRA
|
December 10, 2003 |
NAGREEKA EXPORTS LIMITED Vs. UNION OF INDIA
|
February 28, 2003 |
NAJMUNBEE Vs. SK SIKANDAR SK REHMAN
|
February 7, 2003 |
NAMDEO Vs. STATE OF MAHARASHTRA
|
July 25, 2003 |
NAMDEO BADDHU JADHAV Vs. STATE OF MAHARASHTRA
|
July 2, 2003 |
NAMDEO PANDURANG DHANBHAR Vs. STATE OF MAHARASHTRA
|
June 12, 2003 |
NAMDEO SHRIPAT MORE Vs. SURPLUS LAND DETERMINATION NO 2 TRIBUNAL
|
July 4, 2003 |
NANASAHEB MARUTI SAWANT Vs. SHANKAR LAXMAN KALOKHE
|
September 5, 2003 |
NANDED NAGARPALIKA DUKAN VYAPARI SANGHATANA Vs. NANDED WAGHALA CITY MUNICIPAL CORP NANDED
|
February 21, 2003 |
NANDINI MEHTA PROPRIETOR OF LAYOVAK LABORATORIES Vs. AMOL KATE AND SHUBHANGINI KANADE
|
September 16, 2003 |
NANDKISHOR S/O NAMDEORAO ZADE Vs. PUNJABRAO KRISHI VIDYAPEETH
|
November 19, 2003 |
NARABAI J PATIL Vs. NARAYAN D PATIL
|
October 10, 2003 |
NARANG HOTELS AND RESORTS PVT LTD Vs. STATE OF MAHARASHTRA
|
October 9, 2003 |
NARAYAN AVACHITRAO DESHMUKH Vs. STATE BANK OF INDIA
|
November 25, 2003 |
NARAYAN KISANRAO SAMUNDRE Vs. STATE OF MAHARASHTRA
|
February 7, 2003 |
NARAYAN MUGU TELI Vs. RAMCHANDRA MUGU TELI
|
December 9, 2003 |
NARAYAN S/O SAMBHAJI SHELKE Vs. STATE OF MAHARASHTRA THROUGH THE COLLECTOR LATUR
|
March 12, 2003 |
NARAYAN SITARAM KUMBHAR Vs. SHANTABAI KISHANRAO
|
February 10, 2003 |
NARENDRA BHASKARRAO PATIL Vs. MUNICIPAL SECRETARY JALGAON CITY
|
November 6, 2003 |
NARENDRA BHIWAPURKAR ANDHA VIDYALAYA Vs. SHOBHA LAXMAN PACHKAWADE
|
August 20, 2003 |
NARENDRA H KHURANA Vs. COMMISSIONER OF POLICE
|
December 18, 2003 |
NARENDRA JAGANNATH JOSHI Vs. STATE OF MAHARASHTRA
|
January 13, 2003 |
NARENDRA KANTILAL SHAH Vs. JOINT REGISTRAR CO OPERATIVE SOCIETIES APPEAL BOMBAY
|
December 12, 2003 |
NARENDRA KANTILAL SHAH Vs. JOINT REGISTRAR CO-OPERATIVE SOCIETIES
|
July 7, 2003 |
NARENDRA MARTAND VYAVAHARE, TRUSTEE Vs. DEVELOPMENT ENGINEER, (SEWAGE OPERATION), PUNE MUNICIPAL CORPORATION, PUNE
|
August 28, 2003 |
NARENDRA UDARAM MENDHE Vs. STATE OF MAHARASHTRA
|
June 5, 2003 |
NARENDURA DHUDKU THAKUR Vs. SCHEDULED TRIBE CERTIFICATE SCRUTINY COMMITTEE
|
June 27, 2003 |
NARHAR RANGO KULKARNI Vs. MILIND SHRIPAD BENDRE
|
July 11, 2003 |
NARHAR SHRIPAD MUNISHWAR Vs. STATE OF MAHARASHTRA AT THE INSTANCE OF POLICE INSPECTOR
|
July 22, 2003 |
NARIMAN POINT ASSOCIATION Vs. STATE OF MAHARASHTRA
|
February 14, 2003 |
NARSING NAGORAO HIPPARGEKAR Vs. STATE OF MAHARASHTRA
|
March 7, 2003 |
NATIONAL FEDERATION OF TELECOM EMPLOYEES BSNL UNION Vs. CHIEF GENERAL MANAGER TELECOM FACTORY BHARAT SANCHAR NIGAM LIMITED DEONAR
|
October 7, 2003 |
NATIONAL INSTITUTE OF EDUCATION Vs. NAV BHARAT SHIKSHAN MANDAL
|
February 20, 2003 |
NATIONAL TEXTILE CORPORATION LIMITED Vs. UNION OF INDIA
|
February 14, 2003 |
NATWARLAL DEOCHANDDAS GUJRATHI Vs. MOTILAL RAOJI BANSI
|
March 13, 2003 |
NAVNILAL K SHAH Vs. UNION OF INDIA
|
July 17, 2003 |
NAYAN Vs. STATE OF MAHARASHTRA
|
September 24, 2003 |
NAZIRKHAN MOHAMMED Vs. DAMODHAR S/O MAROTI PATRE
|
January 21, 2003 |
NEELA EXPORTS P LTD Vs. UNION OF INDIA
|
December 2, 2003 |
NEERAJA RAJENDRANATH MISHRA Vs. KALYAN DOMBIVALI MUNICIPAL CORPORATION SCHOOL BOARD
|
February 6, 2003 |
NETLAL SHIVRAM LILHARE Vs. STATE OF MAHARASHTRA
|
January 30, 2003 |
NEW HIND TEXTILE MILLS UNIT OF N T C LIMITED MUMBAI Vs. RASHTRIYA MILL MAZDOOR SANGH
|
June 11, 2003 |
NEW INDIA ASSURANCE CO LTD Vs. PUSHPA ASHOK KAKDE
|
November 29, 2003 |
NEW INDIA ASSURANCE COMPANY LIMITED Vs. SANTHOSHIDEVI
|
November 21, 2003 |
NEW INDIA ASSURANCE COMPANY LIMITED Vs. SAMIR RAMANLAL GANDHI
|
September 18, 2003 |
NEW INDIA ASSURANCE COMPANY LIMITED Vs. HANIL ERA TEXTILES LIMITED
|
March 27, 2003 |
NEW INDIA ASSUURANCE CO Vs. SHREELATA MOHANRAO TUPKAR
|
January 16, 2003 |
NIBILAL FAKIRAHAMAD SHAIKH Vs. SHANKARRAO CHANNAVIRAPPA KIGANI
|
October 8, 2003 |
NIBILAL FAKIRAHAMAD SHAIKH Vs. SHANKARRAO CHANNAVIRAPPA KIGANI
|
August 10, 2003 |
Nicholas Piramal India LTD Vs. STATE OF MAHARASHTRA
|
December 4, 2003 |
NICHOLAS PRIAMAL INDIA LIMITED Vs. KOJAM FININVEST NICHOLAS PIRAMAL LTD
|
December 4, 2003 |
NILAM TRIVEDI ALIAS NILAM N MANDAL Vs. UNIVERSITY OF MUMBAI
|
July 29, 2003 |
NILESH LALIT PAREKH Vs. ARUNABEN A DHOLAKIA
|
January 17, 2003 |
NILESH M MAHADESHWAR Vs. UNION OF INDIA
|
August 8, 2003 |
NIRANJAN SINGH RAHI Vs. NARENDRASINGH B DIVAN
|
June 19, 2003 |
NIRJALABAI PRALHAD KAWALE Vs. VISHWANATH BHIMRAO KAWALE
|
September 29, 2003 |
Nirmal Nagar Bhadekaru Sangh Vs. State of Maharashtra
|
October 3, 2003 |
NISHIKANT SUKERKAR Vs. GOVERNMENT OF INDIA
|
July 29, 2003 |
NITA SHANKARRAO SOMKUWAR Vs. MILIND SHANKARRAO SOMKUWAR
|
November 7, 2003 |
NITA SHANKARRAO SOMKUWAR Vs. MILIND SHANKARRAO SOMKUWAR
|
September 8, 2003 |
NITCO TILES P. LTD. AND ANR. Vs. UNION OF INDIA (UOI) AND ORS.
|
September 23, 2003 |
NITIN JAIRAM GADKARI Vs. STATE OF MAHARASHTRA
|
November 29, 2003 |
NITIN SHANKAR KADKOL Vs. UNION OF INDIA
|
September 18, 2003 |
NITIN SHANKAR KADKOL Vs. UNION OF INDIA
|
December 17, 2003 |
NIVRUTTI ANNA KADAM Vs. NAMDEO BALA SAWANT
|
January 16, 2003 |
Nivrutti Gangaram Pawar Vs. Dinkar Maruti Jadhav
|
September 11, 2003 |
NIYAZ AHMAD ABDUL JABBAR Vs. STATE OF MAHARASHTRA
|
June 19, 2003 |
NOBLE PAINTS PRIVATE LTD Vs. ASHOK TUKARAM SHINDE
|
September 16, 2003 |
NOOR ALAM NAIMULLA KHAN Vs. M N SINGH COMMISSIONER OF POLICE
|
September 12, 2003 |
NOOR HASAN ABDUL SHAIKH Vs. STATE OF MAHARASHTRA
|
April 9, 2003 |
NOOR MAHAMED ALIAS MOHD Vs. NADIRSHAH ISMAILSHAH PATEL
|
March 27, 2003 |
NOOR MOHAMED ALIAS MOHD SHAH R PATEL Vs. NADIRSHAH ISMAILSHAH PATEL
|
March 23, 2003 |
NOORKHAN JAFARKHAN Vs. SK JAKEER SK AKBAR
|
January 15, 2003 |
NORTH GOA PLANNING AND DEVELOPMENT AUTHORITY Vs. SHYAMSUNDER NEOGUI
|
January 8, 2003 |
OBC INDIA LTD Vs. UNION OF INDIA
|
September 15, 2003 |
OCEANIC IMPORTS & EXPORTS CORPORATION Vs. ASTT. COMMISSIONER OF INCOME TAX
|
May 2, 2003 |
OIL AND NATURAL GAS COMMISSION Vs. COMEX SERVICES SA
|
March 12, 2003 |
OIL AND NATURAL GAS COMMISSION Vs. GARWARE SHIPPING CORPORATION LTD
|
August 5, 2003 |
OM PRAKASH NAVANI Vs. JUNO CHANGAS PEREIRA
|
March 20, 2003 |
OM PRAKASH NAVANI Vs. HERBERT JOSEPH PEREIRA
|
April 16, 2003 |
OM SAI HOTELS AND RESTAURANTS MUMBAI Vs. REGIONAL PROVIDENT FUND COMMISSIONER I MAHARASHTRA AND GOA
|
September 30, 2003 |
OMEGA AG SEEDS INDIA LIMITED Vs. BANK OF BARODA
|
January 6, 2003 |
OMPRAKASHGULABCHAND BAJORIA Vs. RAMESH RAMNIVAS SONI AND SHEIKH MALANGSHEIKH HUSAIN - DEAD
|
August 20, 2003 |
ONE UP SHARES AND STOCK BROKERS PVT LTD Vs. R R SINGH COMMISSIONER OF INCOME TAX
|
March 12, 2003 |
ONKAR S O MAHADEORAO KONDE Vs. SHOBHA AMBADAS UGALE
|
August 22, 2003 |
ORIENTAL CONTAINERS LTD Vs. UNION OF INDIA
|
March 7, 2003 |
ORIENTAL INSURANCE CO LTD Vs. MANDABAI WD O BHAURAO NATKAR
|
November 28, 2003 |
ORIENTAL INSURANCE CO LTD Vs. OLIVIA VAZ
|
September 19, 2003 |
ORION TRAVELS (P) LTD Vs. ASTT. COMMISSIONER OF INCOME TAX
|
August 1, 2003 |
OSWAL AGRO MILLS LTD Vs. CUSTODIAN
|
June 10, 2003 |
P AND O AUSTRALIA PORTS PTY LIMITED Vs. BOARD OF TRUSTEES OF JAWAHARLAL NEHRU PORT TRUST
|
January 28, 2003 |
P K JAIN Vs. RANCHHOD KISHANDAS CHHABRIA
|
February 26, 2003 |
P K JAIN, ASSTT COLLECTOR OF CUSTOMS Vs. RANCHHOD KISHANDAS CHHABRIA
|
February 2, 2003 |
P P KUMBHARE Vs. GOVERMENT OF GOA
|
December 8, 2003 |
P RAMACHANDRAN NAIR Vs. SUPARNA TAPAN DAS
|
June 19, 2003 |
P V ALI MUBARAK Vs. BANK OF TOKYO MITSUBISHI LIMITED
|
February 25, 2003 |
PADMA NARSIMA KOKARNE Vs. COMMISSIONER OF POLICE
|
June 23, 2003 |
PADMA PRAFULLA SHIRKE AND SHRI PRAFULLA SHANKAR SHIRKE JAGDALE Vs. MAHARASHTRA STATE FINANCIAL CORPORATION
|
March 24, 2003 |
PADMAKAR KISAN SHEKOKAR Vs. STATE OF MAHARASHTRA
|
September 20, 2003 |
PADMAKAR TRIMBAK PANDIT Vs. UNIVERSITY OF PUNE
|
December 16, 2003 |
PADMARAG CO OPERATIVE HOUSING SOCIETY LIMITED Vs. KAUMUDI RAMESH PALSULE DESAI
|
April 8, 2003 |
PADMAVATI ANANTRAI MEHTA Vs. STATE OF MAHARASHTRA
|
October 17, 2003 |
PADUJI Vs. STATE OF MAHARASHTRA
|
March 6, 2003 |
PANCHAYAT SAMITI Vs. GANESH RAGHUNATH NAZIRKAR
|
August 22, 2003 |
PANDHARINATH CHIRKUTRAO RAMTEKE Vs. STATE OF MAHARASHTRA
|
January 31, 2003 |
PANDIT BAJIRAO WABALE SINCE DECEASED Vs. PADMAWATI GANPATRAO HULE
|
May 2, 2003 |
PANDURANG GOMAJI WAKODE Vs. STATE OF MAHARTASHTRA
|
May 2, 2003 |
PANDURANG GUNJAL Vs. SHYAMSINGH B THAKUR
|
July 3, 2003 |
PANDURANG NAGO SAKINLAWAR Vs. STATE OF MAHARASHTRA
|
September 3, 2003 |
PANDURANG NAMDEO MULANDE Vs. ARJUN KRISHNAJI ARAJ
|
August 13, 2003 |
PANDURANG SHRIRAM GADEKAR Vs. STATE OF MAHARASHTRA
|
September 25, 2003 |
PANDURANG SUBRAO DHABUGADE Vs. AGRICULTURAL PRODUCE MARKET COMMITTEE
|
December 17, 2003 |
PANDURANG TULSHIRAM PAIGHAN Vs. STATE OF MAHARASHTRA
|
August 7, 2003 |
PANJABRAO SADASHIORAO WANKHEDE Vs. RAJEEV AGRAWAL
|
October 10, 2003 |
PARA MEDICAL EMPLOYEES CO OPERATIVE CREDIT SOCIETY LTD Vs. SHASHIKALA KAMBLE
|
September 17, 2003 |
PARAS RAMPRASAD SAHU Vs. STATE OF MAHARASHTRA
|
March 3, 2003 |
PARASHRAM BABAN SHELAR Vs. DATTATRAYA MARUTI GALANDE
|
July 25, 2003 |
PARASHRAM S O KASHIRAM SAKHARE Vs. VATSALABAI
|
August 20, 2003 |
PAREKH AND CO Vs. S M VALVI
|
June 19, 2003 |
PARIKH PETROL CHEMICAL AGENCIES PRIVATE LIMITED Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
February 26, 2003 |
PARNIMA JAITLY Vs. RAVI BANSI JAISINGH
|
July 23, 2003 |
PARSIK JANATA SAHAKARI BANK LTD Vs. SHANTARAM BALWANT TAKANE
|
August 11, 2003 |
PARVATABAI BHAURAO GAIKWAD Vs. STATE OF MAHARASHTRA
|
April 25, 2003 |
PARVATIBAI RAMDAS ASHAR Vs. BHIMJI MAKHANJI
|
July 3, 2003 |
PAWAN ENTERPRISES Vs. SATISH H VERMA
|
January 10, 2003 |
PEOPLE FOR ELIMINATION OF STRAY TROUBLES PEST Vs. STATE OF GOA
|
January 7, 2003 |
PERCEPT D MARK PVT LTD Vs. ZAHEER KHAN
|
December 10, 2003 |
PERSWAMI KANDSWAMI DEVENDRA Vs. SENIOR INSPECTOR OF POLICE
|
March 28, 2003 |
PERSWAMI KANDSWAMI DEVENDRA Vs. SENIOR INSPECTOR OF POLICE
|
February 28, 2003 |
PFIZER EMPLOYEES UNION Vs. REGIONAL PROVIDENT FUND
|
April 17, 2003 |
PIDILITE INDUSTRIES LIMITED Vs. S M ASSOCIATES
|
February 10, 2003 |
PIONEER SALES AGENCIES P LTD Vs. OLYMPUS SUPERSTRUCTURES PVT LTD
|
January 23, 2003 |
POOJA GRANITES AND MARBLES LTD Vs. ISPAT FINANCE LTD
|
February 27, 2003 |
POONA MERCHANTS CHAMBER Vs. STATE OF MAHARASHTRA
|
February 21, 2003 |
POORNIMA M DESHPANDE NEE DR POORNIMA JOSHI Vs. DEAN GOA MEDICAL COLLEGE AND STATE OF GOA
|
April 3, 2003 |
POPAT BHIMAJI SANDBHOR Vs. RAMBHAU DAGADU SANDBHOR
|
March 27, 2003 |
POPAT KASHINATH BODKE Vs. KAMALABAI POPAT BODKE
|
February 6, 2003 |
PRABHAKAR DATTATRAYA TELGU Vs. STATE OF MAHARASHTRA
|
August 20, 2003 |
PRABHAKAR K GHATE Vs. STATE OF MAHARASHTRA
|
November 27, 2003 |
PRABHAKAR KRUSHNAJI DESHMUKH Vs. SUBHASH JASRAJ KARNAWAT
|
December 18, 2003 |
PRABHAKAR PANDURANG INGOLE Vs. STATE OF MAHARASHTRA
|
February 20, 2003 |
PRABHAKAR RAOBA KOLI Vs. STATE OF MAHARASHTRA THROUGH SECRETARY TRIBAL DEVELOPMENT DEPARTMENT
|
August 20, 2003 |
PRABHAKAR S O SHAMRAO BAIRAM Vs. MADHUAR MAHADEO BAIRAM
|
January 21, 2003 |
PRABHAKAR SHRIRANG JAGDALE Vs. KALYAN DOMBIVLI MUNICIPAL CORPORATION
|
July 22, 2003 |
PRABHAKAR VYANKATESH SANGWAI Vs. STATE OF MAHARASHTRA
|
February 11, 2003 |
PRABHU NARAYAN SURVASE Vs. STATE OF MAHARASHTRA
|
December 16, 2003 |
PRABHUBHAI RANCHHODBHAI TAILOR Vs. BHARTIBEN PRABHUBHAI TAILOR
|
February 28, 2003 |
PRADEEP NARAYANRAO RAJGURE Vs. STATE OF MAHARASHTRA
|
August 13, 2003 |
PRADEEPRAO V S PATIL Vs. SIDAPPA GIRAPPA
|
June 19, 2003 |
PRADIP MAROTI GAUTRE Vs. STATE OF MAHARASHTRA
|
December 4, 2003 |
PRADIPSINGH Vs. STATE OF MAHARASHTRA
|
August 11, 2003 |
PRAKASH Vs. PRAMOD
|
July 3, 2003 |
PRAKASH B PARANJAPE Vs. K G PATIL SPECIAL EXECUTIVE MAGISTRATE
|
February 6, 2003 |
PRAKASH BHASKARRO PATIL Vs. PREETI PRAKASH PATIL
|
September 20, 2003 |
PRAKASH D SHAH Vs. UNION OF INDIA
|
September 16, 2003 |
PRAKASH L GALATGI Vs. STATE OF MAHARASHTRA
|
January 16, 2003 |
PRAKASH NAMDEORAO KEDAR Vs. UNION OF INDIA
|
August 8, 2003 |
PRAKASH PANDHAINATH MORE Vs. STATE OF MAHARASHTRA
|
February 26, 2003 |
PRAKASH RAGHUNATH GANVIR Vs. STATE OF MAHARASHTRA
|
June 30, 2003 |
PRAKASH RAMAJI LENDE Vs. UNITED CHURCH OF NORTHERN INDIA
|
October 6, 2003 |
PRAKASH SHIVAJIRAO DESHMUKH Vs. SHIVAJIRAO RAMCHANDRARAO DESHMUKH AND ORS
|
June 8, 2003 |
PRAKASH SHIVAJIRAO DESHMUKH Vs. SHIVAJIRAO RAMCHANDRARAO DESHMUKH
|
June 18, 2003 |
PRAKASH VASUDEV RAGHUVANSHI Vs. STATE OF MAHARASHTRA
|
December 2, 2003 |
PRAKASH WATHAR Vs. SADHANA SHASHIKANT WAIKAR
|
July 8, 2003 |
PRAMILA BHALCHANDRA KOTWAL Vs. INDIA UNITED MILLS
|
August 25, 2003 |
PRAMILABAI V PATIL Vs. STATE OF MAHARASHTRA
|
September 30, 2003 |
PRAMOD S NADKARNI Vs. STATE OF GOA
|
June 16, 2003 |
PRASHANT CORPORATION Vs. UNION OF INDIA
|
September 2, 2003 |
PRASHANT ROHIT GHASIRAM TANDON Vs. STATE OF MAHARASHTRA
|
December 3, 2003 |
PRATAPRAO PUNJARAM DEOSARKAR Vs. STATE OF MAHARASHTRA
|
February 6, 2003 |
PRATIBHA SYNTEXT LTD Vs. UNION OF INDIA
|
July 28, 2003 |
PRAVIN MANOHAR GHAG AND NARESH RAGHOJI PRAJAPATI Vs. STATE OF MAHARASHTRA
|
August 26, 2003 |
PRAVINKUMAR R SALIAN Vs. HONBLE CHIEF MINISTER
|
September 25, 2003 |
PRAYAGCHAND HARIRAM Vs. DEOTA CLOTH CENTRE
|
September 2, 2003 |
PREM KUTIR PVT LTD Vs. BHENOY G DEMBLA
|
February 14, 2003 |
PREMA BANGAR SWAMY Vs. STATE OF MAHARASHTRA
|
December 17, 2003 |
PREMIER AUTOMOBILES LTD Vs. INCOME TAX OFFICER
|
April 9, 2003 |
PREMRAJ ARJUNDAS VERMA Vs. STATE OF MAHARASHTRA
|
April 29, 2003 |
PRESIDENT JANATA SHIKSHAN MANDAL Vs. SUBHASH VITHOBA SHELKE
|
September 12, 2003 |
PRIDE OF ASIA FILMS Vs. ESSEL VISION
|
December 15, 2003 |
PRINCIPAL and SECRETARY K J SOMAIYA COLLEGE Vs. RAVINDRY Y BARVE
|
July 22, 2003 |
PRINCIPAL JUDGE CITY CIVIL COURT AND SESSIONS JUDGE Vs. H E MOOMAN
|
January 6, 2003 |
PRITAM S O VITTHALRAO GOPNARAYAN Vs. STATE OF MAHARASHTRA
|
July 28, 2003 |
PRITHVIRAJ AMBALAL PATEL Vs. STATE OF MAHARASHTRA
|
April 30, 2003 |
PRIYANKA BALMUKUND KHODKE ALIAS PINGLA KESHAVRAO RARATE Vs. STATE OF MAHARASHTRA
|
August 20, 2003 |
PRIYASWAMI ALAGAPPA ARUNBUDHI Vs. MAHASRAJAHAN RAFIQ AHMED KHAN
|
November 4, 2003 |
PROCHY NUMAZAR MEHTA Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY
|
April 19, 2003 |
PROCTER AND GAMBLE INDIA LTD Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY
|
October 1, 2003 |
PUNA RAJARAM SARATKAR Vs. STATE OF MAHARASHTRA
|
June 20, 2003 |
PUNDIK KONDABA GOPALE Vs. STATE OF MAHARASHTRA
|
July 25, 2003 |
PUNDLIK SAMPAT THORAT Vs. SUBHANKHAN GULABKHAN
|
November 6, 2003 |
PUNE GANESH FESTIVAL Vs. PUNE MUNICIPAL CORPORATION
|
August 28, 2003 |
PUNE GANESH FESTIVAL JANOTSAV Vs. PUNE MUNICIPAL CORPORATION
|
August 22, 2003 |
PUNE KHADYA PEYA VIKRETA SANGH Vs. STATE OF MAHARASHTRA
|
February 20, 2003 |
PUNEET RESINS LIMITED Vs. UOI AND ORS.
|
November 17, 2003 |
PURAN BABU CHAVAN Vs. STATE OF MAHARASHTRA
|
February 18, 2003 |
PURNA MEDIUM PROJECT DIVISION Vs. Y R REDDY
|
October 9, 2003 |
PUSHKAR DILIP SAWANT Vs. STATE OF MAHARASHTRA
|
July 29, 2003 |
PUTHIGODI ALI USMAN BASHEER VELLANKOD Vs. INTELLIGENT OFICER NARCOTIC CONTROL CELL COMMISSIONERATE PREVENTORATE MUMBAI
|
June 25, 2003 |
QASSIM MOHD YOUSUF AQUIL BASTAKI Vs. SULTANA ABDUL AHAD NARVEL DR FAUZAN ABDUL AHAD NARVEL SHRI MAIRAJ
|
March 25, 2003 |
R B PATIL Vs. BABU RATANSHI GAJRA
|
January 9, 2003 |
R H SAYYAD Vs. MAHARASHTRA STATE ELECTRICITY BOARD
|
June 4, 2003 |
R R OOMERBHOY PVT LTD Vs. COURT RECEIVER HIGH COURT BOMBAY
|
July 28, 2003 |
R S SHARMA Vs. UNION OF INDIA
|
November 11, 2003 |
R V DNYANSAGAR Vs. MAHARASHTRA INDUSTRIAL AND TECHNICAL CONSULTANCY ORGANISATION LIMITED
|
February 26, 2003 |
R.K.KITCHEN EQUIPMENTS Vs. MAJID YUSUF HURAPE
|
June 5, 2003 |
RACHITA RAJENDRA DHURU Vs. GAUTAM ANNA GAIKWAD, OCCUPATION- SUB-INSPECTOR OF POLICE, R/O 16/51, MAHIM NEW POLICE COLONY, MAHIM, MUMBAI 16
|
July 4, 2003 |
RADHESHYAMBALAJI RATHOD Vs. CORPORATION OF THE CITY OF NAGPUR
|
August 14, 2003 |
RADHESHYAMLAXMINARAYAN GOENKA Vs. SAVATRAM RAMPRATAP MILLS
|
November 25, 2003 |
RAFIQUE ABDUL MALIK MALIK MALIK Vs. BIPIN Z/O REVANDAS PATEL KABDUL HAMEED S O LATE ABDUL KHALIQUE OM
|
July 18, 2003 |
RAGHAVENDRAPRABHAKAR JOSHI Vs. STATE OF MAHARASHTRA
|
July 9, 2003 |
RAGHUNATH ABAJIRAO SHINDE LT CO Vs. STATE OF MAHARASHTRA
|
January 17, 2003 |
RAGHUNATH GAJANAN WAINGANKAR Vs. STATE OF MAHARASHTRA
|
October 15, 2003 |
RAGHUNATH KHEMU TAMANKAR Vs. STATE OF MAHARASHTRA
|
June 20, 2003 |
RAHIMA ABUSAHEB MUNSHI Vs. STATE OF MAHARASHTRA
|
February 6, 2003 |
RAHUL SAKHARAM NAIK Vs. DIVISIONAL SECRETARY MAHARASHTRA STATE BOARD OF SECONDARY AND HIGHER SECONDARY EDUCATION
|
June 23, 2003 |
RAINBOW AGRI INDUSTRIES LTD Vs. INCOME TAX APPELLATE TRIBUNAL
|
August 20, 2003 |
RAJANI BHARAT CHACHIRE Vs. DIVISIONAL CONTROLLER MSRTS
|
July 10, 2003 |
RAJARAM BANDEKAR (SIRIGAO) MINES PVT LTD, GOA Vs. STEPHEN FERNANDES
|
September 3, 2003 |
RAJARAM BANDEKAR SRIGAO MINES PRIVATE LIMITED GOA Vs. STEPHEN FERNANDES
|
September 15, 2003 |
RAJARAM S KANERKAR Vs. MORARJEE GOKULDAS SPINNING AND WEAVING CO LTD
|
January 8, 2003 |
RAJASHREE BOKADE Vs. UNION OF INDIA
|
June 27, 2003 |
RAJEEV KISAN PATIL Vs. STATE OF MAHARASHTRA
|
February 11, 2003 |
RAJEEV SHANKARLAL PARMAR ALIAS PINTYA Vs. OFFICER IN CHARGE POLICE STATION
|
August 6, 2003 |
RAJENDRA CHANDRAKANT DHURU Vs. STATE OF MAHARASHTRA
|
July 4, 2003 |
RAJENDRA RAMKRISHNA NARAJE Vs. VINODKUMAR CHHAGANLAL AGRAWAL
|
January 20, 2003 |
RAJENDRA SHANKARRAO BARDE Vs. SUDHAKAR LAXMAN KUNDOJWAR AND ANOTHER
|
August 12, 2003 |
RAJENDRA VITHAL RAUT Vs. DILIP GANGADHAR SOPAL
|
April 8, 2003 |
RAJENDRAPRASAD R SINGH Vs. MUNICIPAL CORPN OF GR BOMBAY
|
January 24, 2003 |
RAJESH BABURAO MUDHALE Vs. M N SINGH
|
January 28, 2003 |
RAJESH GHANASHYAM KENI Vs. STATE OF GOA THROUGH THE CHIEF SECRETARY
|
June 17, 2003 |
RAJESH POPATAL THAKKAR Vs. INTELLIGENCE OFFICER NARCOTICS CONTROL BUREAU
|
December 2, 2003 |
RAJESH RAMCHAND WADHWANI Vs. NIRMALABAI GYANIRAM BHONDE
|
December 18, 2003 |
RAJESH RAMRAO RAUT Vs. STATE OF MAHARASHTRA
|
June 5, 2003 |
RAJESH SADANAND PATIL Vs. ADDITIONAL COLLECTOR
|
February 13, 2003 |
RAJESHKUMAR JAYANARAYAN SINGH Vs. SIDDIQUI SHAKEEL AHMED
|
November 12, 2003 |
RAJHANNS NARAYANRAO SHAHAPURE Vs. PRABHAVATI VITHALRAO KAMBLE
|
February 18, 2003 |
RAJINDER SINGH GABA Vs. STATE OF MAHARASHTRA
|
April 16, 2003 |
RAJIV GANDHI NAGAR RAHIVASI WELFARE SOCIETY Vs. MHADA
|
September 22, 2003 |
RAJIV RAJU PIWAL Vs. STATE OF MAHARASHTRA
|
July 1, 2003 |
RAJIV RAMPRASAD GUPTA Vs. RUSTOM SAM BOYCE
|
January 24, 2003 |
RAJKUMAR GANPATRAO KAWANE Vs. STATE OF MAHARASHTRA
|
March 20, 2003 |
RAJKUMAR SUDARSHAN AGARWAL Vs. DEBTS RECOVERY APPELLATE TRIBUNAL
|
June 17, 2003 |
RAJNEESH AGGARWAL Vs. UNION OF INDIA
|
March 31, 2003 |
RAJPAL SHYAMLAL SOUDE Vs. STATE OF MAHARASHTRA
|
January 24, 2003 |
RAJU BALKRISHNA BHISE Vs. STATE OF MAHARASHTRA
|
February 18, 2003 |
RAJU GIRDHARILAL SHRIVASTAV Vs. STATE OF MAHARASHTRA
|
July 13, 2003 |
RAJU PUNDLIKARAO BURDE Vs. ESTABLISHMENT OFFICER
|
August 6, 2003 |
RAJU SANKAR POOJARY Vs. CHEMBUR WAREHOUSE COMPANY
|
July 2, 2003 |
RAMA CHANDRA MOHAPATRA AND OTHERS Vs. RABINDRA ALIAS RABINDRANATH MOHAPATRA AND OTHERS
|
August 12, 2003 |
RAMA HARIBA KHAVALE Vs. GOPIKA RAMLING SURVASE
|
June 26, 2003 |
RAMA KONDIBA KHADE Vs. SK SAKIR SK KACHRU
|
February 28, 2003 |
RAMA NAMA PAWAR Vs. STATE OF MAHARASHTRA
|
January 24, 2003 |
RAMANLAL Vs. NIYAJ MOHAMMAD KHAN AKHIL KHAN
|
December 10, 2003 |
RAMANNA Vs. STATE OF MAHARASHTRA
|
August 18, 2003 |
RAMBHAU BHADUJI BHENDE Vs. KISAN BHANDUJI BHENDE
|
October 17, 2003 |
RAMBHAU MAROTI ATAPALKAR Vs. STATE OF MAHARASHTRA
|
June 3, 2003 |
RAMBHAU S O GANPAT RUDRAKAR Vs. MANGTULAL S O GOWARDHANDAS AGRAWAL
|
October 3, 2003 |
RAMBILAS DINARAM SHIVLAL Vs. SHANTADEVI SITARAM AGRAWAL
|
August 19, 2003 |
RAMCHANDRA LAXMAN SANKHE Vs. PRESIDENT ARYAN EDUCATION SOCIETY
|
July 22, 2003 |
RAMCHANDRA SHANKAR RANDIVE Vs. UTTAM MARUTRAO RANDIVE
|
February 18, 2003 |
RAMCHANDRA SHRIPATI JADHAV Vs. STATE OF MAHARASHTRA
|
January 20, 2003 |
RAMCHANDRA SITARAM DHARMIK Vs. STATE OF MAHARASHTRA
|
August 20, 2003 |
RAMCHANDRA VISHNU PARANJAPE DR Vs. SHARAYU JUGALKISHORE GUPTA
|
June 10, 2003 |
RAMCHANDRABHIKAJI JAGTAP Vs. DUDHARAM LANGRUJI PADVEKAR DEAD
|
August 25, 2003 |
RAMCHANDRAGOVINDRAO DHARMADHIKARI Vs. STATE OF MAHARASHTRA
|
July 4, 2003 |
RAMDAS MAHADEO PACHGADE Vs. POLICE STATION CHAMORSHI
|
January 22, 2003 |
RAMDAS SHRIRAM CHAUDHARI Vs. GUNA KONDU DHANGER SURESH GUNA DHANGER AND DYANESHWAR GUNA DHANGER
|
April 10, 2003 |
RAMESH DAJI JADHAV Vs. NATIONAL TEXTILE CORPORATION
|
November 6, 2003 |
RAMESH DEOBA GAIKWAD Vs. STATE OF MAHARASHTRA
|
August 7, 2003 |
RAMESH NARAYANRAO DEWAR Vs. STATE OF MAHARASHTRA
|
March 19, 2003 |
RAMESH RAMCHANDRA NEWARE Vs. SHANKAR MAHADEO CHEFALKAR
|
April 10, 2003 |
RAMESH RAMCHANDRA RAUT Vs. STATE OF MAHARASHTRA
|
July 8, 2003 |
RAMESH RAMDAS VAIDYA Vs. STATE OF MAHARASHTRA
|
March 11, 2003 |
RAMESH S O BHIKAMCHAND JAIN Vs. CORPORATION BANK BODY CORPORATE CONSTITUTED UNDER THE BANKING COMPANIES
|
February 17, 2003 |
RAMESH S O FATTUJI DONGARDIVE Vs. SAHEBRAO S O GOVINDRAO SONEKAR alias SONBARSE
|
April 29, 2003 |
RAMESH S/O RAMNIRANJAN VISHWAKARMA Vs. STATE OF MAHARASHTRA
|
November 28, 2003 |
RAMESH S/O UTTAMRAO BHANAPURE Vs. ANJANABAI W/O GOPALRAO BHANAPURE
|
March 26, 2003 |
RAMESH SAWANT Vs. STATE OF MAHARASHTRA
|
April 8, 2003 |
RAMESH SHIVRAM KHAIRNAR Vs. STATE OF MAHARASHTRA
|
June 23, 2003 |
RAMESH THANERAM GUPTA Vs. DADARAO RAMCHANDRA GUDADHE
|
November 20, 2003 |
RAMESHBHIKAMCHAND JAIN Vs. CORPORATION BANK
|
February 17, 2003 |
RAMESHKUMAR BHANDARI Vs. STATE OF MAHARASHTRA
|
January 9, 2003 |
Rameshwarnath Dhashrathnath Upadhyay Vs. State of Maharashtra
|
December 12, 2003 |
RAMKISAN GANPATRAO SOLANKE Vs. APPARAOEKNATH JADHAV
|
March 25, 2003 |
RAMKRUSHNA NARAYANRAO IKHAR Vs. STATE OF MAHARASHTRA
|
October 6, 2003 |
RAMNATH VISHNU WARINGE Vs. DISTRICT COLLECTOR OF PUNE ENTERTAINMENT
|
February 3, 2003 |
RAMRAO Vs. VIJAYKUMAR
|
July 15, 2003 |
RAMRAO S O MAHADEO GIRHE Vs. SHRIKANT JICHAKAR M L C
|
March 12, 2003 |
RAMSAGAR RAMSEVAK MISHRA Vs. STATE OF MAHARASHTRA
|
January 20, 2003 |
RANGE FOREST OFFICER Vs. SAHEBRAO SAMPATRAO NINGOT
|
April 10, 2003 |
RANGNATH DASHRATH VADAR Vs. BHAGATSING VITHALSING KOTWAL POWER OF ATTORNEY GIRAJABAI VITHALSING KOTWAL
|
January 8, 2003 |
RANJANA ASHOKRAO DESAI Vs. ASHOKRAO YASHWANTRAO DESAI
|
December 8, 2003 |
RANJIT DATTARAM SATARDEKAR Vs. RUCMINI RAGHUNATH NARVEKAR
|
September 10, 2003 |
RANJIT SINH V PATIL Vs. COLLECTOR
|
November 21, 2003 |
RATAN GANPAT DURGE Vs. STATE OF MAHARASHTRA
|
January 8, 2003 |
RATI SHAPUR MODY Vs. RUPAREL FINANCE CORPORATION
|
January 28, 2003 |
RATNAGIRI JILLAH SAHAKARI BANK KARMACHARI SANGH Vs. STATE OF MAHARASHTRA
|
July 11, 2003 |
RAVI RAMESHKUMAR BHATIA Vs. COMMISSIONER OF ULHASNAGAR MUNICIPAL CORPORATION
|
December 4, 2003 |
RAVI SHEKHAR BHARDWAJ Vs. DIRECTOR GENERAL OF POLICE
|
July 16, 2003 |
RAVINBHUSHAN ANANT DATAR Vs. WAMAN DATTATRAY PUROHIT
|
August 14, 2003 |
RAVINDRA DAYARAM KOLHAYE Vs. STATE OF MAHARASHTRA AND ANR
|
July 11, 2003 |
RAVINDRA KASHIRAO DESHMUKH Vs. PRESIDING OFFICER SCHOOL TRIBUNAL THE SHIVAJI SHIKSHAN SANSTHA
|
August 12, 2003 |
RAVINDRA MUTNEJA RAJENDRA MUTNEJA CHANDRAPRAKASH MENDA KALPESH PATEL Vs. BHAVAN CORPORATION A PARTNERSHIP FIRM REGISTERED UNDER INDIAN PARTNERSHIP ACT
|
February 27, 2003 |
RAVIPRAKASH BABULALSING PARMAR Vs. STATE OF MAHARASHTRA
|
July 28, 2003 |
RAVIPRAKASH BABULALSING PARMAR Vs. STATE OF MAHARASHTRA
|
June 28, 2003 |
REGIONAL DIRECTOR EMPLOYEES STATE INSURANCE CORPORATION Vs. KUMAR STILL and GENERAL MILLS PROPRIETORS NALWA METAL and ALLOYS PVT LTD
|
July 17, 2003 |
REGIONAL TRANSPORT OFFICER DY AKOLA Vs. YASHWANT NARAYANARAO THAKARE
|
February 18, 2003 |
RELAY SHIPPING AGENCY LIMITED Vs. TAX RECOVERY OFFICER
|
January 22, 2003 |
ROBERT ELANGO J Vs. INSPECTOR OF POLICE
|
December 10, 2003 |
ROHIDAS SHANKAR PATIL Vs. MAYRA GILBERT MENDOSA
|
March 21, 2003 |
ROHIT KUMAR ARORA Vs. INDRAVADAN R SHAH
|
March 19, 2003 |
ROMEO SAM ARAMBHAN Vs. UNION OF INDIA
|
July 21, 2003 |
ROOPKALA EXPORT CORPORATION INDIA Vs. UNION OF INDIA
|
August 5, 2003 |
ROSHAN ALIAS LOSHAN ALIAS NARAYAN TULSHIRAM GEDAM Vs. STATE OF MAHARASHTRA
|
July 4, 2003 |
ROTOPACKING MATERIALS INDUSTRY Vs. RAVINDER KUMAR CHOPRA
|
August 5, 2003 |
ROYAL CANIN S A Vs. VENKY'S INDIA LIMITED
|
November 3, 2003 |
RUKHAMABAI VITHOBAJI BADWAIK DEAD Vs. NARSURAM
|
April 7, 2003 |
RUKHMABAI W/O VITHAL DEOTALE Vs. LAXMIBAI W/O LAXMAN MUNESHWAR
|
January 22, 2003 |
S B P Vs. PATEL ENGINEERING LIMITED
|
February 3, 2003 |
S L KALVITKAR Vs. SECRETARY CHAIRMAN MAHATMA PHULE EDUCATION SOCIETY BHOIWADA
|
April 7, 2003 |
S M MALLEWAR Vs. STATE OF MAHARASHTRA
|
September 18, 2003 |
S V VASAIKAR Vs. UNION OF INDIA
|
February 14, 2003 |
SABIRA ASLAM SIKWANI Vs. MOHAMMED YUSUF HUSSAIN
|
February 26, 2003 |
SADA X. RAUT DESSAI Vs. STATE OF GOA AND OTHERS
|
August 12, 2003 |
SADASHIV K SUTAR Vs. KOLHAPUR ZILLA JANATA SAHAKARI BANK LTD
|
September 15, 2003 |
SADASHIV S O VITHOBA HATKAR Vs. STATE OF MAHARASHTRA
|
November 10, 2003 |
SADASHIVRAO BALAJI SATONE Vs. STATE OF MAHARASHTRA
|
September 29, 2003 |
SADBUDDHI BRAHMESH WAGH Vs. SATIESH RAGHVENDRA WAGH
|
November 28, 2003 |
SADBUDHI BRAHMESH WAGH Vs. SHEELA MAHABALESHWAR WAGH
|
March 28, 2003 |
SADHANA RAJENDRA KARKUD ALIAS SADHANA RAMDAS SHINDE Vs. STATE OF MAHARASHTRA
|
August 20, 2003 |
SADULLA SHAKUR SONDE Vs. COLLECTOR DIST RAIGAD ALIBAUG
|
May 2, 2003 |
SAFIA NOOR MOHD. MUJAWAR Vs. NALINI SHINGOTE
|
February 13, 2003 |
SAFIYABI Vs. SHAFIK MOHD KHAN
|
June 25, 2003 |
SAGAR PUNJABRAO KAWALE Vs. STATE OF MAHARASHTRA
|
June 24, 2003 |
SAGAR SANJOG CO-OPERATIVE HOUSING SOCIETY LTD. Vs. ITO
|
December 23, 2003 |
SAGIR AHMED NANHE Vs. MARIA PIEDADE GONSALVES
|
January 31, 2003 |
SAHEBRAO SADASHIV MORE Vs. CHAINSUKH MADANLAL SANCHETI
|
March 24, 2003 |
SAIBABA FLOUR MILLS LIMITED Vs. NATIONAL CO OPERATIVE CONSUMERS FEDERATION OF INDIA LIMITED
|
February 10, 2003 |
SAINATH MANDIR TRUST Vs. VIJAYA
|
March 27, 2003 |
SAIPEM S P A Vs. JINDAL DRILLING AND INDUSTRIES LTD
|
February 21, 2003 |
SAJJAN NARAYANRAO SALUNKE Vs. STATE OF MAHARASHTRA
|
September 4, 2003 |
SAKHARI ALIAS SHAKUNTALA MUNDALA NAYAK Vs. STATE OF MAHARASHTRA
|
November 7, 2003 |
SALIM ANNURUDDIN SHAIKH ALIAS KALYA Vs. M N SINGH COMMISSIONER OF POLICE
|
March 13, 2003 |
SALMAN SALIM KHAN Vs. STATE OF MAHARASHTRA
|
September 3, 2003 |
SAMADHAN Vs. STATE OF MAHARASHTRA
|
June 17, 2003 |
SAMADHAN PUNAJI CHORPAGAR Vs. STATE OF MAHARASHTRA
|
July 17, 2003 |
SAMBHAJI S O MOTIRAM DHARLE Vs. STATE OF MAHARASHTRA
|
April 22, 2003 |
SAMPAT KISAN GAVALI Vs. TANAJI SUKA GAVALI
|
June 10, 2003 |
SAMSHER ALI Vs. STATE OF MAHARASHTRA
|
March 4, 2003 |
SANA NADIM PAWASKAR Vs. STATE OF MAHARASHTRA
|
February 14, 2003 |
SANDEEP MADHUSUDAN PATIL Vs. STATE OF MAHARASHTRA
|
November 20, 2003 |
SANDESH YASHWANT KATWATE Vs. STATE OF MAHARASHTRA
|
June 20, 2003 |
SANDVIK ASIA LTD Vs. STATE OF MAHARASHTRA
|
October 16, 2003 |
SANGAMNER BHAG SAHAKARI SAKHAR KARKHANA LTD Vs. STATE OF MAHARASHTRA
|
October 9, 2003 |
SANGAPPA V TENGINAKAI Vs. ATMARAM J SHETTYE
|
November 20, 2003 |
SANGEETA BALAYYA BHUREWAR Vs. STATE OF MAHARASHTRA
|
June 20, 2003 |
SANGRAM SINGH Vs. STATE OF MAHARASHTRA
|
October 15, 2003 |
SANJAY Vs. STATE OF MAHARASHTRA
|
December 9, 2003 |
SANJAY ABHIMANYU PARODE Vs. STATE OF MAHARASHTRA
|
June 30, 2003 |
SANJAY KISAN KADSE Vs. STATE OF MAHARASHTRA
|
October 16, 2003 |
SANJAY SAKHARAM DONGARE Vs. JYOTI SANJAY DONGARE alias JYOTI PRAKASH WANKHEDE
|
February 25, 2003 |
SANJEEV G DEVRE Vs. STATE OF MAHARASHTRA
|
September 11, 2003 |
SANJIV SHESHRAO CHAVAN Vs. STATE OF MAHARASHTRA
|
March 13, 2003 |
SANJU ALIAS SANJAY PATANGRAO JAGTAP Vs. STATE OF MAHARASHTRA
|
October 7, 2003 |
SANJU ALIAS SANJAY PATANGRAO JAGTAP Vs. STATE OF MAHARASHTRA
|
October 10, 2003 |
SANTOSH A CHAVAN Vs. STATE OF MAHARASHTRA
|
February 26, 2003 |
SANTOSH BHAGWANDIN BACHHARAJ Vs. SUPERINTENDENT CENTRAL PRISON
|
April 19, 2003 |
SANTOSH GANAPAT NARANAWARE Vs. ZUNABAI RAJARAM GAIKWAD
|
October 3, 2003 |
Santosh Raghunath Ghavre Vs. Municipal Corporation of Gr Bombay
|
December 18, 2003 |
SANVLO NAIK Vs. STATE
|
August 1, 2003 |
SARASWATI SHIVANAND KUMBHAR Vs. STATE OF MAHARASHTRA
|
November 12, 2003 |
SARDAR MOHAMMED WALI Vs. P S NAMBOODRI
|
November 29, 2003 |
SARFUDDIN AMINUDDIN Vs. STATE OF MAHARASHTRA
|
March 20, 2003 |
SARJERAO PAWAR DETENU SANTOSH Vs. M N SINGH COMMISSINER OF POLICE
|
October 15, 2003 |
SATHE BISCUITS AND CHOCOLATES COMPANY LIMITED Vs. BANK OF MAHARASHTRA
|
December 4, 2003 |
SATINDERPALSINGH ANAND Vs. SHARMPAL BALMUKUND CHOPRA
|
February 25, 2003 |
SATISH S/O SUBHASH PATIL Vs. MUNICIPAL COUNCIL
|
March 17, 2003 |
SATYABHAMABAI Vs. CHHATRAPATI S O ZIBAL DHANJODE
|
April 25, 2003 |
SAU PUSHPADEVI Vs. STATE OF MAHARASHTRA
|
July 25, 2003 |
SAU RABU ISMAIL RATHAN Vs. RAJU JAYSINGH BHISE
|
July 22, 2003 |
SAU RANJANA SHIVAJI RAKHPASARE Vs. SHIVAJI BAPU RAKHPASARE
|
July 15, 2003 |
SAU UJWALA ANILKUMAR JAIN Vs. STATE OF MAHARASHTRA
|
February 27, 2003 |
SAU VARSHA ASHOK SHARMA Vs. SAU VANMALA PRAKASH SONONE
|
February 10, 2003 |
SAU VASUNDHARA ASHOKRAO PATIL Vs. RAJARAM BAPU SAHAKARI BANK LTD SANGLI
|
June 6, 2003 |
SAURABH KALANI Vs. TATA FINANCE LTD
|
April 29, 2003 |
SAURABHKALANI Vs. TATA FINANCE LTD
|
April 28, 2003 |
SAURASHTRA PATEL SAMAJ Vs. BRIHANMUMBAI MUNICIPAL CORPORATION
|
July 4, 2003 |
SAVALDAS HASUMAL MAKHEJA Vs. PREMCHAND S/O MANIKCHAND OSWAL
|
February 21, 2003 |
SAVALDAS HASUMAL MAKHIJA Vs. PREMCHAND MANIKCHAND OSWAL
|
February 24, 2003 |
SAVALRAM FAGU YERNE Vs. STATE OF MAHARASHTRA
|
February 5, 2003 |
SAVERA A SOCIETY REGISTERED UNDER THE SOCIETIES REGISTRATION ACT 1860 Vs. STATE OF GOA
|
July 21, 2003 |
SAWALARAMSAKHARAM MOTHE Vs. RATNAMALABAI
|
August 28, 2003 |
SAWITRIBAI F S P M WARDHA Vs. DHANANJAY D DIWATE
|
October 13, 2003 |
SAYED MALLOOMIYAH SAYED Vs. STATE OF MAHARASHTRA
|
November 17, 2003 |
SAYED MUMTAZ ALI DEPUTY STATION MANAGER Vs. UNION OF INDIA
|
January 28, 2003 |
SAYYED AMIR SAYYAD AMANODDIN Vs. STATE OF MAHARASHTRA
|
October 8, 2003 |
SCHEME OF AMALGAMATION OF INDUSIND ENTERPRISES AND FINANCE LTD Vs. STATE OF MAHARASHTRA
|
June 5, 2003 |
SEAHORSE SHIPPING AND SHIP-MANAGEMENT PVT LTD Vs. UNION OF INDIA
|
November 4, 2003 |
SEALAND SHIPPING AND EXPORTS PRIVATE LIMITED Vs. GUJARAT AMBUJA CEMENT LTD
|
April 30, 2003 |
SECTION 80 Vs. STATE OF MAHARASHTRA
|
November 18, 2003 |
SECURITIES AND EXCHANGE BOARD OF INDIA Vs. SANGEETA JAYESH VALIA
|
December 5, 2003 |
Securities AND Exchange Board of India Vs. Sterlite Industries India
|
October 13, 2003 |
SEKHSARIA EXPORTS Vs. UNION OF INDIA
|
September 2, 2003 |
SERUM INSTITUTE OF INDIA LTD Vs. STATE OF MAHARASHTRA
|
July 4, 2003 |
SEWAKRAM JANGALI TEMBHARE Vs. STATE OF MAHARASHTRA
|
January 16, 2003 |
SHAH VELJI NARSEE Vs. VASANTRAI UMIYASHANKAR PANDYA
|
March 3, 2003 |
SHAH VELJI NARSI KUMKUM FACTORY Vs. MUNICIPAL CORPORATION OF CITY OF AMRAVATI
|
April 25, 2003 |
SHAHAJI BAPURAO DESHMUKH Vs. MANAGING DIRECTOR CITY AND INDUSTRIAL DEV CO OF MAH LTD
|
December 9, 2003 |
SHAHAJILINGRAM BHOSALE Vs. CHIEF ADMINISTRATIVE OFFICER CITY CIDCO OF MAHARASHTRA LTD
|
July 2, 2003 |
SHAHANA JABEEN MOHAMMAD ABDUL RASHID Vs. STATE OF MAHARASHTRA
|
July 31, 2003 |
SHAHID MOHAMMAD YUSUF SHAIKH Vs. M N SINGH COMMISSIONER OF POLICE
|
February 26, 2003 |
SHAIKH ABDUL KADER Vs. STATE OF MAHARASHTRA
|
May 22, 2003 |
SHAIKH ABDUL KADER Vs. STATE
|
March 22, 2003 |
SHAIKH DAWOOD SHAIKH OMMOR ALIAS MUJJAWAR Vs. RESERVE BANK OF INDIA
|
September 12, 2003 |
SHAIKH ISAQS JAINUDDIN SHAIKH Vs. STATE OF MAHARASHTRA
|
July 25, 2003 |
SHAIKH MOHAMMED SAEED KARAMATULLAH Vs. STATE OF MAHARASHTRA
|
December 29, 2003 |
SHAIKH MOHAMMED SAEED KARAMATULLAH Vs. SUPERINTENDENT OF PRISON
|
November 28, 2003 |
SHAIKH MOHAMMED SAEED KARAMATULLAH Vs. STATE OF MAHARASHTRA
|
November 29, 2003 |
SHAIKH RASHEED SHAIKH LATIF Vs. STATE OF MAHARASHTRA
|
April 3, 2003 |
SHAIKH SAMSUL HUDDA Vs. KHAYBER PROPERTIES AND INVESTMENT PRIVATE LIMITED
|
February 13, 2003 |
SHAIKH SHABBIR MOHD HASHAM AND ANOTHER Vs. STATE OF MAHARASHTRA
|
April 24, 2003 |
SHAILAJA A SAWANT Vs. SAYAJIRAO GANPATRAO PATIL
|
December 19, 2003 |
SHAILAJA RAMAKANT PALIWAL Vs. DIVISIONAL BOARD OF SECONDARY and HIGHER SECONDARY EDUCATION
|
June 13, 2003 |
SHAILESH HARINARAYAN BAJAJ Vs. CREATIVE OUTERWEAR LTD
|
January 17, 2003 |
SHAKER UL-KAREEM DR M A KAREEM Vs. STATE OF MAHARASHTRA
|
June 12, 2003 |
SHAKUNTALA ARJUN PAWAR Vs. STATE OF MAHARASHTRA
|
January 20, 2003 |
SHAKUNTALA T SONAWANE Vs. NARENDRA A KHAIRE
|
March 7, 2003 |
SHAKUNTALABAI NILKANTHRAO AVCHITE Vs. SANJAY MANOHAR GAIKWAD
|
April 21, 2003 |
SHALIKRAM DAGDUBA SOLUNKE Vs. STATE OF MAHARASHTRA
|
October 3, 2003 |
SHAMRAO JOTI KUMBHAR Vs. RAMESH KHANDU SAPRE
|
September 5, 2003 |
SHAMRAO TUKARAM NAIK Vs. DEVCHAND COLLEGE ARJUNNAGAR
|
February 26, 2003 |
SHANKAR DOMBAJI INGLE Vs. STATE OF MAHARASHTRA
|
August 8, 2003 |
SHANKAR MANAJI JADHAV Vs. WAMANRAO KESHVRAO YADAV
|
June 12, 2003 |
SHANKAR SAVALA GURAV Vs. BALA GOVINDA PATIL
|
September 5, 2003 |
SHANKARAN LAXMINARAYAN IYER Vs. STATE OF MAHARASHTRA
|
January 13, 2003 |
SHANTABAI VENICHAND SHAH Vs. KRISHNABAI HARIBHAU
|
July 14, 2003 |
SHANTILAL KASTURCHAND JAIN JACKSON JAMES AND MAURICE DESOUZA Vs. UNION OF INDIA THE MINISTRY OF RAILWAYS AND THE MUNICIPAL CORPORATION
|
February 20, 2003 |
SHARAD MAROTRAO KOLHE Vs. BALDEO RAJ MULKHRAJ CHHABRA
|
December 10, 2003 |
SHARAD MITTERSAIN JAIN Vs. STATE OF MAHARASHTRA
|
February 27, 2003 |
SHARADCHANDRA MALHARRAO AJINKYA Vs. MARKUS PHILIPS MENDOSA
|
August 27, 2003 |
SHARADSCHANDRA MARTANDRAO SHINDE Vs. AIR INDIA CORPORATION
|
February 28, 2003 |
SHARDA ISPAT LTD Vs. UNION OF INDIA
|
July 2, 2003 |
SHARDA VIPAT MESHRAM Vs. SHRAWAN MANIRAM DUPARE
|
March 4, 2003 |
SHARFUDDIN ABDUL HAMID Vs. DIVISIONAL CONTROLLER
|
November 5, 2003 |
SHARVAREE P NAIK Vs. GOA UNIVERSITY THROUGH ITS REGISTRAR
|
December 17, 2003 |
SHASHIKALABAI SHARANAPPA KANJE Vs. STATE OF MAHARASHTRA
|
April 7, 2003 |
SHASHIKANT GOVIND MALGAONKAR Vs. STATE OF MAHARASHTRA
|
January 10, 2003 |
SHASHIKANT S PUJARI Vs. SHAHAJI LAW COLLEGE
|
March 21, 2003 |
SHAUKANT ALI Vs. ECOMOMIC ENGINEERING CORPORATION
|
June 25, 2003 |
SHEEL ARORA Vs. SANJAY FETAH BAHADUR SRIVASTAVA
|
November 19, 2003 |
SHEELABAI BHAURAO WALDE Vs. STATE OF MAHARASHTRA
|
June 6, 2003 |
SHEETAL A ABHYANKAR Vs. MAHARASHTRA UNIVERSITY OF HEALTH SCIENCES
|
December 12, 2003 |
SHEIKH IBRAHIM Vs. STATE OF MAHARASHTRA
|
November 11, 2003 |
SHEIKH SALIM SALLU SHEIKH AZIZ Vs. STATE OF MAHARASHTRA
|
August 27, 2003 |
SHEIKH SAYID SHEIKH NAZIR Vs. STATE OF MAHARASHTRA
|
January 22, 2003 |
SHEIKH YUSUF SHEIKH KARIM Vs. STATE OF MAHARASHTRA
|
September 16, 2003 |
SHEILA MAHENDRA THAKKAR WIDOW OF LATE SHRI MAHENDRA NARANJI THAKKAR Vs. MAHESH NARANJI THAKKAR
|
April 29, 2003 |
SHESHRAO NIVRUTHI SURWASE Vs. NILKANTH JYOTIBA GAIKWAD
|
March 31, 2003 |
SHIKSHAN PRASARAK MANDAL Vs. LAXMIKANT BALKRISHNA JOSHI
|
November 18, 2003 |
SHIKSHAN PRASARAK MANDAL AKOLA Vs. LAXMIKANT BALKRISHNA JOSHI
|
December 2, 2003 |
SHIRISH GOVIND GANGAKHEDKAR Vs. MARUTI NARAYAN GAIKWAD
|
January 17, 2003 |
SHITAL SUDHIR SONAVLE Vs. GROUP GRAM PANCHAYAT
|
April 5, 2003 |
SHIVA DHANESH YADAV Vs. STATE OF MAHARASHTRA
|
February 17, 2003 |
SHIVA SUITINGS LTD Vs. UNION OF INDIA
|
January 21, 2003 |
SHIVAJI JANABA PATIL Vs. STATE OF MAHARASHTRA
|
June 10, 2003 |
SHIVAJI S/O BHIMRAO SAPATE Vs. UNION OF INDIA
|
July 1, 2003 |
SHIVCHANDRA JHUNJHUNWALA CHARITABLE TRUST Vs. GOVINDPRASAD GANESHPRASAD DUBEY
|
May 9, 2003 |
SHIVDAS KISANRAO PORE Vs. DNYANESHWAR NARAYANRAO SHELKE
|
September 11, 2003 |
SHIVGANGA PAPER CONVERTERS PVT LTD Vs. UNION OF INDIA
|
December 11, 2003 |
SHIVSHANKAR D V V U S M ALANI Vs. STATE OF MAHARASHTRA
|
September 20, 2003 |
SHIVSHANKAR HIRAMAN GEDAM Vs. STATE OF MAHARASHTRA
|
December 18, 2003 |
SHIVSHANKAR KESORAO TIJARE Vs. STATE OF MAHARASHTRA
|
August 28, 2003 |
SHIVSHANKAR TULSIRAM PANDE Vs. STATE OF MAHARASHTRA
|
September 24, 2003 |
SHOBHA Vs. STATE OF MAHARASHTRA
|
January 1, 2003 |
SHOBHA BHAURAO RANE Vs. BHAURAO GULABRAO RANE
|
March 20, 2003 |
SHOBHA M BHAVE Vs. STATE OF MAHARASHTRA
|
August 8, 2003 |
SHOBHA PRAKASH DESHMUKH Vs. STATE OF MAHARASHTRA
|
August 10, 2003 |
SHOBHADEVI Vs. HINDI PRASARAK MANUAL
|
March 28, 2003 |
SHREYANS INDUSTRIES Vs. STATE OF U P
|
August 12, 2003 |
SHRIKANT R SANKANWAR Vs. KRISHNA BALU NAUKUDKAR
|
January 16, 2003 |
SHRIKISHAN SHIVNARAYAN TOSHNIWAL SINCE DECEASED PER L RS SMT KASTURBAI SHRI Vs. BABURAO EKNATH SIRSATH AND AMBABAI
|
August 28, 2003 |
SHRIKRISHANADAMODAR PAWAR Vs. HARBANSING CHAMBASING BHATIYA
|
August 12, 2003 |
SHRIKRUSHNA ALIAS KISAN RAGHUNATH RANE Vs. STATE OF MAHARASHTRA
|
July 3, 2003 |
SHRINIWAS MULCHAND LADNIYA Vs. LAXMINARAYAN JAINARAYAN RATHI
|
February 11, 2003 |
SHRIRAM DHONDUJI RAUT Vs. BAHU UDDESIYAB SAHAKARI SANSTHA VIRSI
|
September 18, 2003 |
SHRIRAM SAHAKARI SAKHAR KARKHANA LIMITED Vs. STATE OF MAHARASHTRA
|
February 25, 2003 |
SHRIRAM UDDHAV MURARI Vs. STATE OF MAHARASHTRA
|
July 21, 2003 |
SHUBHAKARAN MURALIDHARJI DHANUKA Vs. STATE OF MAHARASHTRA
|
October 16, 2003 |
SHYAMRAO KEWALRAM KAPGATGE Vs. STATE OF MAHARASHTRA
|
April 29, 2003 |
SIA GEMS AND JEWELLERY PRIVATE LIMITED MUMBAI Vs. SIA FASHION MUMBAI
|
June 11, 2003 |
SIC IDDLE SAWYER LIMITED A DEEMED PUBLIC LTD Vs. CHEMICAL EMPLOYEES UNION AND SHRI T M MANTRI MEMBER INDUSTRIAL TRIBUNAL
|
March 31, 2003 |
SIDDHARTH HOLDING PVT LTD Vs. SAIDALE CO OPERATIVE HOUSING SOCIETY LTD
|
March 20, 2003 |
SIDHU SUKHDEV WAGHMARE Vs. STATE OF MAHARASHTRA
|
September 15, 2003 |
SIEMENS LTD.MUMBAI Vs. V.VENUGOPAL
|
April 24, 2003 |
SIERRA INTERNATIONAL SHIPPING CORPN Vs. M V UMKA
|
January 16, 2003 |
SILARBI SHABIR SHAIKH Vs. STATE OF MAHARASHTRA
|
January 21, 2003 |
SIMPLEX MILLS COMPANY LIMITED Vs. STATE OF MAHARASHTRA
|
April 4, 2003 |
SION SHIVNERI CO OPERATIVE HOUSING SOCIETY LIMITED Vs. STATE OF MAHARASHTRA
|
July 10, 2003 |
SION VISHWABHARATI CO OP HSG SOCIETY LTD Vs. L I C OF INDIA
|
July 22, 2003 |
SITARAM GANGADHAR SHENDE Vs. SPECIAL LAND ACQUISITION
|
September 19, 2003 |
SITARAMJI PUNDALIKRAO DABHADE Vs. CHAKRADHAR SADASHIVRAO DUBEY
|
September 30, 2003 |
SIYAKA MARONG ABDOULAYA Vs. J L PANDEY
|
January 28, 2003 |
SK HASAN SK KHANNU RAYALIWALE Vs. STATE OF MAHARASHTRA
|
June 3, 2003 |
SK HASAN SK KHANNU RAYALIWALE Vs. STATE OF MAHARASHTRA
|
June 4, 2003 |
SK IBRAHIM Vs. SK MEHMOOD
|
February 28, 2003 |
SK MUSTAFA SK IBRAHIM Vs. STATE OF MAHARASHTRA
|
June 27, 2003 |
SK REHANABI SK AHMED Vs. SK AHMED SK MIYA
|
August 22, 2003 |
SK SALIM SK SAYED Vs. STATE OF MAHARASHTRA
|
August 19, 2003 |
Smoke Affected Residents Forum Vs. Municipal Corporation
|
December 19, 2003 |
SMOKE AFFECTED RESIDENTS' FORUM Vs. MUNICIPAL CORPORATION OF GREATER
|
March 31, 2003 |
SMT. ASHALATA PHALDESSAI Vs. STATE OF GOA AND ANOTHER
|
July 9, 2003 |
SMT. SANTABEN NATWARLAL HARGOVANDAS FOUNDATION Vs. ASSTT. DIRECTOR OF INCOME TAX
|
October 14, 2003 |
SO SINDHU GOROBA GAISAMUDRE Vs. GOROBA BUVAJI GAISAMUDRE
|
March 3, 2003 |
SOBHA ANIL LONDASE Vs. STATE OF MAHARASHTRA
|
April 30, 2003 |
SOLAPUR MUNICIPAL CORPORATION Vs. SADASHIV GIRAPPA KAMBLE
|
September 4, 2003 |
SOMAJI MADAN PATIL D Vs. SUMERSING BATESING NAIK
|
February 14, 2003 |
SOMNATHEKNATH YAWALKAR Vs. NARHARGANPATRAO MALKARE
|
September 25, 2003 |
SOMRAS DISTILLERIES Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
February 18, 2003 |
SONABAI PUNDLIKRAO GHUGE Vs. STATE OF MAHARASHTRA
|
July 14, 2003 |
SONI MEDICAL STORES Vs. STATE OF MAHARASHTRA
|
March 26, 2003 |
SOOBHIR VISHAL KALI Vs. STATE OF MAHARASHTRA
|
March 25, 2003 |
SOPAN Vs. UTTAMRAO
|
February 21, 2003 |
SOPAN SADASHIV KADAM Vs. NIVRUTTI SAKHARAM JADHAV
|
July 10, 2003 |
SOU SHOBHA BHAURAO RANE ASHWIN Vs. BHAURAO
|
March 20, 2003 |
SPECIAL LAND ACQUISITION OFFICER Vs. WALLACE FLOUR MILLS CO LTD
|
October 10, 2003 |
SPECIAL LAND ACQUISITION OFFICER RAMUBEN NAGABHAI BHARWAD Vs. COMMISSIONER B M C GREATER BOMBEY
|
October 13, 2003 |
STANDARD CHARTERED BANK LTD Vs. GRINDLAYS BANK EMPLOYEES UNION
|
February 11, 2003 |
STANDARD CHARTERED BANK LTD Vs. SUDHAKAR D KHANVIKAR
|
August 11, 2003 |
STAR INDIA PRIVATE LIMITED Vs. LAXMIRAJ SEETHARAM NAYAK
|
January 10, 2003 |
STARDENT LABORATORY PVT LTD Vs. SHRAMIK SAHAKAR SANGH
|
September 22, 2003 |
STASTE OF MAHARASHTRA Vs. BALU MITHU DHAMKE
|
September 16, 2003 |
STATE Vs. SANJAY THAKRAN
|
September 30, 2003 |
STATE Vs. GERMAN REMEDIES LIMITED
|
June 27, 2003 |
STATE Vs. AMALGAMATION OF SAURASHTRA PAINTS LTD AND GNP (MADRAS) LTD GOODLASS NEROLAC PAINTS LTD
|
March 31, 2003 |
STATE BANK OF INDIA Vs. AMRAVATI ZILLA KRISHI AUDYOGIK SAHAKARI SANGH MARYADIT
|
October 17, 2003 |
STATE BANK OF INDIA Vs. JAYASHREE LAXMAN HABBU
|
September 11, 2003 |
STATE BANK OF INDIA Vs. COMPANIES ACTALSTOM POWER BOILERS LIMITED
|
March 21, 2003 |
STATE BANK OF INDORE Vs. RASHTRIYA MAZDOOR SENA
|
June 12, 2003 |
STATE OF GOA Vs. GURUDAS TIMBLO
|
January 16, 2003 |
STATE OF GOA Vs. IRRIGATION DEPARTMENT VERSUS VAIKUNTH J NAIK
|
November 21, 2003 |
STATE OF GOA Vs. MARIANINHA VAZ
|
September 25, 2003 |
STATE OF GOA AND ORS. Vs. GURUDAS TIMBLO AND ORS.
|
January 9, 2003 |
STATE OF MAHARASHTRA Vs. SHANKAR KONDIBA BITAKE
|
June 24, 2003 |
STATE OF MAHARASHTRA Vs. CHANDRAKANT RAMRAO PHADATARE
|
November 18, 2003 |
STATE OF MAHARASHTRA Vs. RAJKUMAR NANDKISHOR DEVDA
|
March 10, 2003 |
STATE OF MAHARASHTRA Vs. CHANDRAKANT DAULATRAO CHAVAN
|
January 22, 2003 |
STATE OF MAHARASHTRA Vs. MANILAL VISANJI GHALA
|
January 16, 2003 |
STATE OF MAHARASHTRA Vs. NARESH P MANE
|
January 14, 2003 |
STATE OF MAHARASHTRA Vs. NARESH P MANE
|
January 13, 2003 |
STATE OF MAHARASHTRA Vs. RAGHUNATH DEORAM KATKAR
|
January 8, 2003 |
STATE OF MAHARASHTRA Vs. JALINDHAR RAMCHANDRA PISAL
|
January 16, 2003 |
STATE OF MAHARASHTRA Vs. BALKRISHNA EKNATH SALVI
|
January 31, 2003 |
STATE OF MAHARASHTRA Vs. CHANDRAKANT SHIVRAM TAWADE
|
June 26, 2003 |
STATE OF MAHARASHTRA Vs. SADASHIV S/O KASHINATH KULKARNI
|
June 24, 2003 |
STATE OF MAHARASHTRA Vs. EKNATH NARAYAN GADHAVE
|
June 23, 2003 |
STATE OF MAHARASHTRA Vs. MANOHAR RAGHUNATH SAWANT
|
June 23, 2003 |
STATE OF MAHARASHTRA Vs. DEVRAM NANA MANGELA
|
June 23, 2003 |
STATE OF MAHARASHTRA Vs. AMIN RASOOL NADAF
|
June 12, 2003 |
STATE OF MAHARASHTRA Vs. CHANDRAKANT RAMRAO PHADATARE
|
July 29, 2003 |
STATE OF MAHARASHTRA Vs. BABURAO RAJARAM PATIL
|
June 23, 2003 |
STATE OF MAHARASHTRA Vs. VIJAY SHAMRAO KAMBLE
|
June 19, 2003 |
STATE OF MAHARASHTRA Vs. JAGANNATH SANTRAM AVAGHADE
|
June 13, 2003 |
STATE OF MAHARASHTRA Vs. UDHAV MADHAV PATIL
|
June 11, 2003 |
STATE OF MAHARASHTRA Vs. RUSHI FAKRU ZADE
|
November 3, 2003 |
STATE OF MAHARASHTRA Vs. JANARDHAN GANGARAM VAIDHYA
|
November 25, 2003 |
STATE OF MAHARASHTRA Vs. JAYSINGH WADHU SINGH
|
July 17, 2003 |
STATE OF MAHARASHTRA Vs. JOAO BADGI FERNANDES
|
December 15, 2003 |
STATE OF MAHARASHTRA Vs. FAKIRA SHIVLAL THAKUR
|
December 4, 2003 |
STATE OF MAHARASHTRA Vs. RAJENDRA SHANTILAL NAHAR
|
December 4, 2003 |
STATE OF MAHARASHTRA Vs. RAMNARAYAN LATAPRASAD NAMDEO
|
November 13, 2003 |
STATE OF MAHARASHTRA Vs. KHIVRAJ GIRADHARILAL OZA
|
November 19, 2003 |
STATE OF MAHARASHTRA Vs. RAGHUPATIRAO C S VENKATRAMAN
|
November 25, 2003 |
STATE OF MAHARASHTRA Vs. OMPRAKASH
|
November 27, 2003 |
STATE OF MAHARASHTRA Vs. RAHUL ALIAS RAOSAHEB DASHRATH BHONGALE
|
October 17, 2003 |
STATE OF MAHARASHTRA Vs. TEJU ALIAS TEJSINGH ALIAS TAJKUMAR
|
November 7, 2003 |
STATE OF MAHARASHTRA Vs. TEJU TEJSINGH TEJKUMAR RAMLAL RATHOD
|
October 17, 2003 |
STATE OF MAHARASHTRA Vs. MAHARASHTRA LAND DEVELOPMENT CORPORATION
|
October 8, 2003 |
STATE OF MAHARASHTRA Vs. VINOD RATILAL THAKKAR
|
September 20, 2003 |
STATE OF MAHARASHTRA Vs. JAYPRAKASH KRISHNA MANGAONKAR
|
January 15, 2003 |
STATE OF MAHARASHTRA Vs. TANAJI SHAMRAO SHALKE
|
January 17, 2003 |
STATE OF MAHARASHTRA Vs. AMIT alias AMMU GAJANAN GANDHI
|
February 4, 2003 |
STATE OF MAHARASHTRA Vs. JANARDHAN YADAV GAVALI BAPU YADAV GAVALI ANNAPURNABAI PANDHARINATH PATIL
|
February 13, 2003 |
STATE OF MAHARASHTRA Vs. IBRAHIM KALUBHAI KAZI
|
February 21, 2003 |
STATE OF MAHARASHTRA Vs. RANJIT MEGHARAJ BHILLAM
|
March 25, 2003 |
STATE OF MAHARASHTRA Vs. BHASKAR RAJESHWAR GANGSHETTIWAR
|
March 27, 2003 |
STATE OF MAHARASHTRA Vs. SURESHCHANDRA KHUSHALCHAND BAKLIWAL
|
March 10, 2003 |
STATE OF MAHARASHTRA Vs. NATHUJI
|
March 4, 2003 |
STATE OF MAHARASHTRA Vs. ZAKIR ALI PARVARISH ALI
|
March 4, 2003 |
STATE OF MAHARASHTRA Vs. ABDULLA ALISAHEB KAZI ABUBKAR ALISAHEB KAZI AND ABDULKADIR ALISAHEB KAZI
|
March 5, 2003 |
STATE OF MAHARASHTRA Vs. SUBHASH
|
April 25, 2003 |
STATE OF MAHARASHTRA Vs. PANDIT GANPAT TARE
|
April 5, 2003 |
STATE OF MAHARASHTRA Vs. HARIBHAU KRISHNAJI DESHMUKH
|
June 13, 2003 |
STATE OF MAHARASHTRA Vs. BHALCHANDRA NEMGONDA CHOUGULE
|
July 15, 2003 |
STATE OF MAHARASHTRA Vs. MURLI RAMCHAND PURUSWAMI
|
July 4, 2003 |
STATE OF MAHARASHTRA Vs. MANOHARSINGH RAGHUVIRSINGH THAKUR
|
August 11, 2003 |
STATE OF MAHARASHTRA Vs. PRADEEP DIGAMBAR SHANKARWAR
|
August 14, 2003 |
STATE OF MAHARASHTRA Vs. JANARDAN RAGHO SHIRKE
|
August 14, 2003 |
STATE OF MAHARASHTRA Vs. SHASHIKANT BHAGWANT JADHAV
|
August 8, 2003 |
STATE OF MAHARASHTRA Vs. PRAKASHCHAND BANSILAL KANKARIA
|
July 25, 2003 |
STATE OF MAHARASHTRA Vs. RAMNATH NAMDEO GADHE
|
July 25, 2003 |
STATE OF MAHARASHTRA Vs. DNYANESHWAR NARAYAN POTE
|
July 25, 2003 |
STATE OF MAHARASHTRA Vs. HANUMANTA ALIAS HANMAPPA MALAPPA KOLI
|
August 1, 2003 |
STATE OF MAHARASHTRA Vs. MILIND DAYABHAI BABRIA
|
July 31, 2003 |
STATE OF MAHARASHTRA Vs. ISHWAR SAMBHAJI BADAR
|
July 31, 2003 |
STATE OF MAHARASHTRA Vs. JAITUNBEE BEWA MADAR MOHAMAD
|
September 15, 2003 |
STATE OF MAHARASHTRA THROUGH SHRI O P DHUBEY Vs. JAGDISH GANGADHAR WORLIKAR
|
June 3, 2003 |
STAYAVATI T NAIK MR ASHOK T NAIK MRS PUSHPALATA T NAIK SHRI KISHOR Vs. HARI NILKANT FALARI
|
July 3, 2003 |
STEEL INDUSTRIES OF INDIA Vs. ASSTT. COMMISSIONER OF INCOME TAX
|
May 11, 2003 |
STOCK EXCHANGE MUMBAI Vs. V S KANDALGAONKAR
|
March 27, 2003 |
SUBBAYA BALACHANDA Vs. STATE
|
March 28, 2003 |
SUBHADRA BAI Vs. MAHARASHTRA STATE ROAD TRANSPORT CORPORATION
|
June 4, 2003 |
SUBHALAKSHMI SUBHASH RAJDERKAR Vs. URMILA RAMESHCHANDRA PARIKH
|
June 12, 2003 |
SUBHAS GANPAT KALZUNKAR Vs. BAYER INDIA LIMITED THANE
|
August 25, 2003 |
SUBHASH NATBUJI BHANDARE Vs. STATE OF MAHARASHTRA
|
March 19, 2003 |
SUBHASH TRIMBAKRAO INAMDAR Vs. PANDURANG TANSINGH SAVNER
|
April 8, 2003 |
SUBHODKUMAR Vs. BHAGWANT NAMDEORAO MEHETRE
|
March 24, 2003 |
Suburban Education Society Vs. Charity Commissioner of Maharashtra State
|
November 29, 2003 |
SUCHETA DILIP GHATE Vs. DILIP SHANTARAM GHATE
|
March 21, 2003 |
SUDAMA SEVAKMAL RAJDEO Vs. STATE OF MAHARASHTRA
|
July 3, 2003 |
SUDHA BHASKARARAO SAIKHEDE Vs. YASHODABAI SHIKSHAN SANSTHA
|
July 24, 2003 |
SUDHAKAR HARI JADHAV Vs. STATE OF MAHARASHTRA
|
December 4, 2003 |
SUDHIR Vs. STATE OF MAHARASHTRA
|
July 17, 2003 |
SUJA AGENCIES Vs. UDAY SINGH B RAWAT
|
June 12, 2003 |
SUJATA MUKUNDA MANERAO Vs. STATE OF MAHARASHTRA
|
June 4, 2003 |
SUJIT DINANAT SADAN Vs. STATE OF MAHARASHTRA
|
June 24, 2003 |
SULOCHANA DAULATRAO THAKARE Vs. SANGAM SHIKSHAN SANSTHA
|
July 25, 2003 |
SUNDEEP FOOD PRODUCTS Vs. NANDURA NAGAR PARISHAD
|
September 22, 2003 |
SUNIL GANPATRAO KALE Vs. STATE OF MAHARASHTRA
|
June 6, 2003 |
SUNIL GOPALKRISHNA TUVLARE Vs. PRINCIPAL SOU VASUDHANTAI DESHMUKH KRISHI VIDYALAYA MUNDGOAN
|
December 12, 2003 |
SUNIL PANDURANG PAKAR Vs. M N SINGH COMMISSIONERS OF POLICE
|
October 3, 2003 |
SUNIL PRINTS Vs. UNION OF INDIA
|
November 12, 2003 |
SUNIL SHANTARAM PAWAR Vs. STATE OF MAHARASHTRA
|
January 31, 2003 |
SUNIL SHRIRAM RAUT Vs. STATE OF MAHARASHTRA
|
July 28, 2003 |
SUNITA Vs. RAVI S O VENKATESH SANGAVAI
|
November 11, 2003 |
SUNITA DAULATRAO PATIL PRAKASH MALLIKARJUN BABA YASHWANT SHANKARRAO KORAKE Vs. STATE OF MAHARASHTRA
|
March 6, 2003 |
SUNITA GOWARDHAN KUTEMATE Vs. STATE OF MAHARASHTRA
|
February 11, 2003 |
SUNITI ASHOK SARATHI Vs. STATE OF MAHARASHTRA
|
August 20, 2003 |
SUO MOTO CRIMINAL CONTEMPT PETITION Vs. M K JOS
|
December 9, 2003 |
SUPERINTENDING ENGINEER GOSSERKHURD PROJECT Vs. MEMBER INDUSTRIAL COURT NAGPUR
|
February 21, 2003 |
SUPRABHA BHUPESH SEN Vs. STATE OF MAHARASHTRA
|
March 25, 2003 |
SURAIYA BEGUM LATIF BAIG Vs. LATIF BAIG MURTAZA BAIG
|
August 4, 2003 |
SUREKHA SANDIP HAJARE Vs. INSTACOMP
|
August 12, 2003 |
SURENDRA RAMCHANDRA JICHKAR Vs. STATE OF MAHARASHTRA
|
June 11, 2003 |
SURESH BALKRISHNA PAGALE Vs. STATE OF MAHARASHTRA
|
June 18, 2003 |
SURESH DADARAO KAPSE Vs. STATE OF MAHARASHTRA
|
August 11, 2003 |
SURESH G MOTWANI Vs. STATE OF MAHARASHTRA
|
May 15, 2003 |
SURESH GOVIND NAIK Vs. CENTRAL BUREAU OF INVESTIGATION
|
October 14, 2003 |
SURESH HARIRAM SADARANGANI Vs. STATE OF MAHARASHTRA
|
March 27, 2003 |
SURESH KABRA Vs. TRUSTED SHARES AND INVESTMENTS LIMITED
|
January 8, 2003 |
SURESH MARUTI GHULE Vs. MADHAVRAO DATTATRAYA KALBHOR
|
July 8, 2003 |
SURESH NARAYAN KHULE Vs. STATE OF MAHARASHTRA
|
June 26, 2003 |
SURESH PANDURANG PATKAR Vs. STATE OF MAHARASHTRA
|
July 8, 2003 |
SURESH S BHAMRE Vs. DEVENDRA PURUSHOTTAM SHINDE
|
July 8, 2003 |
SURESH S BHAMRE Vs. DEVENDRA PURUSHOTTAM SHINDE
|
July 28, 2003 |
SURESH S O TIKARAM PUSTODE Vs. STATE OF MAHARASHTRA
|
June 23, 2003 |
SURESH VITHAL BALLAL Vs. STATE OF MAHARASHTRA
|
November 19, 2003 |
SURESHYELLAJI YEREWAR Vs. STATE OF MAHARASHTRA
|
July 4, 2003 |
SURYABHAN POPAT LONDHE Vs. BOARD OF TRUSTEES OF THE PORT OF MUMBAI
|
June 23, 2003 |
SURYAKANT RAHUL SHIRSAT Vs. RAHUL
|
December 19, 2003 |
SURYAKANTA Vs. RAHULGOPALRAO SHIRSAT
|
December 19, 2003 |
SUSHEEL MAHADESHWAR Vs. STATE OF MAHARASHTRA
|
April 30, 2003 |
SUVARNA PRAKASH PATIL Vs. ANIL HINDURAO POWAR
|
September 20, 2003 |
SWAPNA BADALSINGH RAGHUVANSHI Vs. STATE OF MAHARASHTRA
|
April 25, 2003 |
SWASTIK STEELS P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
April 16, 2003 |
SYED SALMAN SHAHALIASBABA MIYANSYED SHAH KHAWJA HIMAYAT HUSSAIN SHAH Vs. STATE OF MAHARASHTRA
|
September 5, 2003 |
T P KUNHIRAMAN Vs. STATE OF MAHARASHTRA
|
October 8, 2003 |
T RAGHAVAN NAIR Vs. BRIJ MOHAN P SETHI
|
January 16, 2003 |
TABREZ KHAN S/O RAISUDDIN KHAN Vs. STATE OF MAHARASHTRA
|
April 16, 2003 |
TANOJKUMAR B CHATTERJI Vs. SOLAPUR MUNICIPAL CORPORATION
|
September 10, 2003 |
TAPARIA OVERSEAS P LIMITED Vs. UNION OF INDIA
|
January 7, 2003 |
TAPARIA TOOLS LIMITED Vs. JOINT COMMISSIONER OF INCOME TAX
|
January 8, 2003 |
TARADEVI W/O. KISHORKUMAR AGRAWAL Vs. LATUR MUNICIPAL COUNCIL, THROUGH ITS CHIEF OFFICER
|
March 5, 2003 |
TATA CONSULTING ENGINEERS Vs. DILIP P PANDIT
|
September 8, 2003 |
TATA ENGINEERING AND LOCOMOTIVE COMPANY LIMITED Vs. UNION OF INDIA
|
January 14, 2003 |
TAX PRACTITIONERS BENEVOLENT FUND A PUBLIC CHARITABLE TRUST Vs. COMMISSIONER OF INCOME TAX-1
|
September 29, 2003 |
TEJRAO ALIAS TEJABRAO KHANDUJI MAKODE Vs. STATE OF MAHARASHTRA
|
August 26, 2003 |
TEKSONS LTD Vs. ASSISTANT COLLECTOR OF CUSTOMS
|
November 10, 2003 |
THOMAS DIAS OF BOMBAY Vs. NATIONAL TEXTILE CORPORATION SOUTH MAHARASHTRA LIMITED
|
August 19, 2003 |
THOMAS FERNANDES Vs. STATE OF GOA
|
June 19, 2003 |
THOMAS VARGHIS Vs. STATE OF GOA
|
January 8, 2003 |
THYSSENKRUPP INDUSTRIES PVT LTD Vs. SANGAMNER BHAG SAHAKARI SAKHARKHANA LTD
|
August 21, 2003 |
TIMBLO MINERAL PRIVATE LIMITED A COMPANY INCORPORATED UNDER THE COMPANIES Vs. HARDESH ORES PRIVATE LIMITED A COMPANY INCORPORATED UNDER THE COMPANIES ACT
|
September 5, 2003 |
TIRTHRAJ RAMNEGESHWAR TIWARI Vs. ARUNBHAI P PARIKH
|
July 10, 2003 |
TOTALA AUTO SERVICE Vs. STATE OF MAHARASHTRA
|
December 12, 2003 |
TOTPURT ACHUTAN NARAYAN MENON Vs. STATE OF MAHARASHTRA
|
September 3, 2003 |
TRANSASIA BIO MEDICALS LIMITED Vs. REGIONAL OFFICER TRANSPORT COMMISSIONER MUMBAI
|
July 18, 2003 |
TRANSASIA BIO MEDICALS LTD Vs. REVIJAY CLINICAL LABORATORY and HOSPITAL
|
April 7, 2003 |
TRANSPORT CORPORATION OF INDIA Vs. MAHARASHTRA RAJYA MATHADI TRANSPORT AND GENERAL KAMGAR UNION
|
April 16, 2003 |
TRANSPORT MANAGER PUNE MUNICIPAL TRANSPORT Vs. NATHURAM B NIGADE
|
April 4, 2003 |
TRIMBAKRAO VITHALRAO DHOKANE Vs. SATE OF MAHARASHTRA
|
September 24, 2003 |
TUKARAM AYAJI MAIND Vs. MUNICIPAL COUNCIL MEHEKAR
|
July 2, 2003 |
TUKARAM LAXMAN SHERKAR Vs. STATE OF MAHARASHTRA
|
April 25, 2003 |
TUKARAM MOTIRAM SHINDE Vs. VISHWANATH S O BHIMRAO KHANDELE
|
March 11, 2003 |
TUKARAM S O MOTIRAM KURHADE Vs. STATE OF MAHARASHTRA
|
June 2, 2003 |
TUKARAM VAIJNATH BAHIRWAL Vs. NASIB KAUR
|
February 15, 2003 |
TULARAM GOVINDA BHOGARE Vs. STATE OF MAHARASHTRA
|
November 3, 2003 |
TULSABAI Vs. ADDITIONAL COMMISSIONER
|
December 3, 2003 |
TULSHIRAM BHUMAYYA SHRIRAM Vs. AKBARKHAN MAJAFARKHAN
|
April 8, 2003 |
TULSIRAM NATTHUJI SALMAKHE Vs. GENERAL MANAGER MAHARASHTRA STATE CO OPERATIVE AGRICULTURE AND RURAL DEVELOPMENT BANK LIMITED MUMBAI
|
December 4, 2003 |
U P STATE BRIDGE CORPORATION LTD Vs. UNION OF INDIA
|
August 11, 2003 |
UDAY S VAIDYA Vs. STATE OF GOA THROUGH CHIEF SECRETARY
|
June 23, 2003 |
UDHAV MARUTIRAO KADAM Vs. MAHARASHTRA STATE ELECTRICITY BOARD
|
April 24, 2003 |
UKANDA JANKIRAM GIRHE Vs. STATE OF MAHARASHTRA
|
July 8, 2003 |
ULHAS DIWAKAR JOSHI COMMISSIONER OF POLICE Vs. STATE OF MAHARASHTRA AND NAFIZ HAJIMIYA PATEL
|
March 10, 2003 |
UMAKANT G KALKOTWAR Vs. MAHATMA GANDHI VIDYA MANDIR NASHIK
|
July 15, 2003 |
UMESH ANANT BONDRE MR RAJENDRA HARISCHANDRA KALANGUTKAR AND MR Vs. VILLAGE PANCHAYAT OF CALANGUTE
|
September 8, 2003 |
UMRAODEVI SAWATRAJ GOLECHA Vs. STATE OF MAHARASHTRA
|
April 23, 2003 |
UNION BANK OF INDIA Vs. UNION BANK OF INDIA EMPLOYEES UNION
|
June 5, 2003 |
UNION OF INDIA Vs. ARORA ASSOCIATES
|
June 20, 2003 |
UNION OF INDIA Vs. ANILBHAGWANDAS GANGWANI AND THE HONBLE CHIEF JUSTICE BOMBAY HIGH
|
June 25, 2003 |
UNION OF INDIA Vs. SAI IMPEX
|
July 7, 2003 |
UNION OF INDIA Vs. ANGELITO MERCADO
|
July 10, 2003 |
UNION OF INDIA Vs. JAIRAJ N SHETTY
|
July 4, 2003 |
UNION OF INDIA Vs. STATE OF MAHARASHTRA
|
March 28, 2003 |
UNION OF INDIA Vs. ANUPAM BUILDER
|
February 15, 2003 |
UNION OF INDIA Vs. SHANTILAL JEWELLERS
|
November 14, 2003 |
UNION OF INDIA Vs. SHANTILAL JEWELLERS
|
November 11, 2003 |
UNION OF INDIA Vs. CHURCHILL ALEMAO
|
July 17, 2003 |
UNIVERSAL TRADES PRIVATE LTD Vs. UNION OF INDIA
|
February 11, 2003 |
USHABAI Vs. WASUDEOBALIRAMJI MEHARE
|
December 11, 2003 |
UTTAM STEEL LIMITED Vs. UNION OF INDIA
|
August 12, 2003 |
V M TELANG Vs. STATE MAHARASHTRA
|
March 28, 2003 |
V R WALVEKAR Vs. GOPAL NARAYAN MARATHE
|
June 18, 2003 |
V S GAJUL Vs. HONOURABLE DISTRICT JUDGE SOLAPUR
|
March 7, 2003 |
V U WARRIER Vs. SECRETARY OIL AND NATURAL GAS COMMISSION
|
February 15, 2003 |
V.D. BHOBE Vs. STATE OF GOA
|
July 28, 2003 |
VAIBHAV LAXMAN SURAVKAR Vs. ULTRA DRYTECH ENGINEERING
|
August 25, 2003 |
VAIBHAV LAXMAN SURAVKAR Vs. ULTRA DRYTECH ENGINEERING LTD
|
September 25, 2003 |
VAMAN RAGHUNATH FALLARY Vs. STATE OF GOA
|
June 3, 2003 |
VANARASHI W/O VISHNU GALBE Vs. VISHNU S/O SAKHARAM GALBE
|
March 10, 2003 |
VANDANA MOHAN GUNJAL Vs. STATE OF MAHARASHTRA
|
January 10, 2003 |
VANDANA RAJKUMAR VERMA Vs. STATE OF MAHARASHTRA
|
July 7, 2003 |
VANDANA SHRIDHAR PISE Vs. SHRIDHAR KISAN PISE
|
September 24, 2003 |
VARDHMAN CLOTH STORES Vs. ANIL
|
September 1, 2003 |
VARDHMAN CLOTH STORES Vs. ANIL
|
November 1, 2003 |
VASANT DHONDOPANT DEO Vs. STATE OF MAHARASHTRA
|
June 27, 2003 |
VASANT HARIBHAU UGALE Vs. STATE OF MAHARASHTRA
|
August 1, 2003 |
VASANT HARIBHAU UGALE Vs. STATE OFMAHARASHTRA
|
August 15, 2003 |
VASANT KRUSHNAJI KAMBLE Vs. STATE OF MAHARASHTRA
|
June 9, 2003 |
VASANT NAMDEO CHAVAN Vs. MAHARASHTRA STATE ROAD
|
June 3, 2003 |
VASANT NARAYAN SATAM Vs. MUNICIPAL CORPORATION
|
January 23, 2003 |
VASANT RAGHUNATHJI TEMBHARE Vs. JUGALKISHOR RAMLAL PANIA
|
December 2, 2003 |
VASANT S/O SATWAJI BABRE Vs. STATE OF MAHARASHTRA
|
July 16, 2003 |
VASANT WAMAN PRADHAN Vs. DATTATRAYA VITHAL SALVI
|
March 13, 2003 |
VASANT WAMAN PRADHAN Vs. DATTATRAYA VITHAL SALVI
|
March 12, 2003 |
VASANTA BHEDRUJI KHANGAR Vs. STATE OF MAHARASHTRA
|
April 17, 2003 |
VASANTRAO SHANKARRAO BHOSLE Vs. SUHAS RAMCHANDRA APTE
|
August 13, 2003 |
VASHU GOKALDAS KUKREJA Vs. MEENA VASHU KUKREJA
|
December 4, 2003 |
VASUDEO RAJENDRA DESHPRABHU Vs. STATE OF GOA
|
December 16, 2003 |
VASUDEO SHANKAR RAJPUT Vs. STATE OF MAHARASHTRA
|
January 20, 2003 |
VASUNDHARA ASHOKRAO PATIL Vs. RAJARAM BAPU SAHAKARI BANK LIMITED
|
June 6, 2003 |
VENUGOPAL ENGG P LTD Vs. UNION OF INDIA
|
August 12, 2003 |
VENUGOPAL ENGG P LTD Vs. UNION OF INDIA
|
August 6, 2003 |
VERSOVA GURUDUTT CO OPERATIVE HOUSING SOCIETY LTD Vs. DIVISIONAL JOINT REGISTRAR CO OPERATIVE SOCIETIES MUMBAI
|
October 7, 2003 |
VIDARBHA LABOUR LAW PRACTITIONERS ASSOCIATION Vs. STATE OF MAHARASHTRA
|
February 27, 2003 |
VIDARBHA MADHYAMIK SHIKSHAKSANGH Vs. STATEOF MAHARASHTRA
|
August 1, 2003 |
VIDEOCON INTERNATIONAL LIMITED Vs. INDUS IND BANK LIMITED
|
June 13, 2003 |
VIDEOCON INTERNATIONAL LIMITED Vs. INDUSIND BANK LTD
|
July 13, 2003 |
VIJAY BALKRISHNA INGLE Vs. STATE OF MAHARASHTRA
|
August 26, 2003 |
VIJAY DEORAO PATIL CHONDHIKAR Vs. MANOHARRAJUSINGH NAIK
|
August 8, 2003 |
VIJAY JAIN Vs. INVESTNET SECURITIES INDIA LIMITED
|
January 8, 2003 |
VIJAY KISAN KARANJKAR Vs. STATE OF MAHARASHTRA
|
June 27, 2003 |
VIJAY KRISHNA KUMBHAR Vs. COLLECTOR PUNE
|
December 17, 2003 |
VIJAY MADHAV KHER Vs. DILIP SIITARAM RAUL
|
July 29, 2003 |
VIJAY PANDITRAO VISALE Vs. STATE OF MAHARASHTRA
|
August 8, 2003 |
VIJAY RAMCHANDRA ANGRE Vs. S M SHANGARI
|
December 18, 2003 |
VIJAY SHANKAR SHIVARKAR Vs. STATE OF MAHARASHTRA
|
July 8, 2003 |
VIJAY SHANKAR SHIVARKAR Vs. STATE OF MAHARASHTRA
|
July 9, 2003 |
VIJAY SHRIKANT KARGUTKAR Vs. STATE OF MAHARASHTRA
|
August 19, 2003 |
VIJAY TRANSPORT CORPORATION Vs. MAFATLAL FINANCE CO LTD
|
November 29, 2003 |
VIJAY UTTAMLAL CHAUDHARY Vs. STATE OF MAHARASHTRA
|
January 27, 2003 |
VIJAYENDRA RAJARAO HALLAR Vs. STATE OF MAHARASHTRA
|
October 3, 2003 |
VIJAYKUMAR BHOGILAL PATEL Vs. KARIM MOHAMMED MAREDIE
|
September 22, 2003 |
VIJAYKUMAR BHOGILAL PATEL Vs. KARIM MOHAMMED MAREDIA
|
August 22, 2003 |
VIJAYKUMAR LAXMAN KABIR Vs. N R C LIMITED
|
October 13, 2003 |
VIJAYNAGAR CO-OP HOUSING SOCIETY LTD. Vs. ITO
|
November 14, 2003 |
VIJAYSINGH KRISHNARAO PARBAT Vs. RETURNING OFFICER
|
January 9, 2003 |
VIKAS KENDRA PRIVATE LTD Vs. LAXMI OIL MILLS COMPANY LTD
|
September 26, 2003 |
VIKAS RATANLAL JAIN Vs. STATE OF MAHARASHTRA
|
July 7, 2003 |
VIKRAM ISPAT Vs. STATE OF MAHARASHTRA
|
September 24, 2003 |
VILAS B PARAB Vs. UNION OF INDIA
|
October 13, 2003 |
VILAS BABU THANGE Vs. NICHOLAS PEREIRA
|
June 30, 2003 |
VILAS SAHEBRAO GADAKH Vs. DIVISIONAL JOINT REGISTRAR
|
August 29, 2003 |
VILAS SIDDHU JADHAV Vs. M N SINGH COMMISSIONER OF POLICE
|
April 4, 2003 |
VIMALABAI KESHAV GOKHALE Vs. AVINASH KRISHNAJI BINIWALE
|
June 19, 2003 |
VIMALBAI Vs. NARAYAN LIMBAJIRAO CHAUDHARI
|
August 14, 2003 |
VIMALBAI Vs. DIVISIONAL MANAGER
|
November 17, 2003 |
VIMALBAI NARAYANRAO Vs. NARAYAN LIMBAJIRAO CHAUDHARI
|
August 20, 2003 |
VINAY ASHARAM RATHI Vs. M S RAO
|
January 23, 2003 |
VINAYAK ANURLEKAR Vs. STATE
|
March 12, 2003 |
VINAYAK BALKRISHNA SAMANT Vs. MAHANAGAR TELEPHONE NIGAM LIMITED BOMBAY
|
November 12, 2003 |
VINCENT PALHA ALIAS VINCENTE PALKE Vs. JEFFERY FERNANDES
|
November 28, 2003 |
VINODKUMAR R GULATI AND ORS Vs. STATE OF MAHARASHTRA AND ORS
|
July 1, 2003 |
VIRENDRA BHANJI RATHOD Vs. ANAND VIHAR CO OPERATIVE HOUSING
|
August 19, 2003 |
VISHNU BABUSSO NAIK Vs. RAUJI YESSO NAIK
|
November 20, 2003 |
VISHNU GAUDE CENTRAL JAIL AGUADA Vs. STATE
|
November 12, 2003 |
VISHNU SHIVRAM MEHERE Vs. CITY OF AKOLA MUNICIPAL CORPN
|
December 8, 2003 |
VISHNU YESHWANT PARAB Vs. STATE OF GOA
|
December 2, 2003 |
VISHNU YESHWANT PARAB Vs. STATE OF GOA
|
November 17, 2003 |
VISHNUKUMAR RAMBHAUJI MOTDHARE Vs. MAHARASHTRA STATE ELECTRICITY BOARD
|
July 9, 2003 |
VISHWANATH BHIKA KOLASE Vs. KISAN MAHADEO BAHADURE
|
April 4, 2003 |
VISHWANATH MARUTIRAO GAIKWAD DR Vs. DNYANESHWAR RAMCHANDRA KOTKAR
|
January 22, 2003 |
VISHWANATH TULSHIRAM DHANDE Vs. MURRLIDHAR RAMBHAU DHANDE
|
April 22, 2003 |
VISHWANATH YADAORAO SARANE Vs. STATE OF MAHARASHTRA
|
April 22, 2003 |
VISHWAS YESHWANT AND ANOTHER Vs. HELENA MASCARENHAS E, AND ANOTHER
|
August 7, 2003 |
VISHWASRAO MADHAVRAO CHIPLUNKAR Vs. KAMLABAI VISHWASRAO CHIPLUNKAR
|
July 24, 2003 |
VISWASRAO BHAURAO BHOITE (CHAVAN) Vs. STATE OF MAHARASHTRA
|
September 10, 2003 |
VITHAL BABA SHEVANTABAI VITHAL ANDHARE Vs. AHMED KHAN S O NANHE KHAN
|
June 13, 2003 |
VITHAL K SHETTY Vs. RITZ HOTEL
|
February 6, 2003 |
VITHAL VISHWAMBHARRAO DESHMUKH Vs. STATE OF MAHARASHTRA
|
June 18, 2003 |
VITHAL VISHWAMBHARRAO DESHMUKH Vs. STATE OF MAHARASHTRA
|
June 24, 2003 |
VITHALRAO ALIAS WAMANRAO Vs. RAMESH
|
August 26, 2003 |
VITTHAL HIRAJI JADHAV Vs. HARNABAI VITTHAL JADHAV
|
February 14, 2003 |
VITTHAL S O DEWAJI CHAVAN Vs. MEDICAL COUNCIL OF INDIA
|
July 8, 2003 |
VITTHALPANDURANG NAVLE Vs. STATE OF MAHARASHTRA
|
July 3, 2003 |
VIVEK DINANATH TARE Vs. UNION OF INDIA
|
August 20, 2003 |
VIVEK GOENKA Vs. STATE OF MAHARASHTRA
|
February 20, 2003 |
VIVEK PRAVIN TILWANI DR Vs. STATE OF MAHARASHTRA
|
July 10, 2003 |
VOLITION INVESTMENT PRIVATE LIMITED Vs. MADHURI JITENDRA MASHROO
|
February 13, 2003 |
VOLTAS LIMITED Vs. TEHSILDAR THANE
|
March 10, 2003 |
WADHWA SALES CORPORATION Vs. NARENDRA SHRIKISANJI PACHERIWALA
|
January 7, 2003 |
WAHIDKHAN MAJIDKHAN Vs. BADRESHMIN WAHIDKHAN
|
June 23, 2003 |
WALCHANDNAGAR INDUSTRIES LTD Vs. CONSTRUCTION EMPLOYEES UNION
|
August 29, 2003 |
WASUDEO Vs. STATE OF MAHARASHTRA
|
March 12, 2003 |
WASUDEO NINAJI SAKALKALE Vs. STATE OF MAHARASHTRA
|
September 23, 2003 |
WEARON EXPORTS PVT LTD Vs. UNION OF INDIA
|
November 10, 2003 |
WELCOMGROUP SEAROCK LANDS END Vs. TRYAMBAK KARBHARI WAGH
|
June 6, 2003 |
WESTERN COALFIELDS LTD Vs. SWATI INDUSTRIES
|
February 11, 2003 |
WESTERN COALFIELDS LTD Vs. STATE OF MAHARASHTRA
|
September 16, 2003 |
WIPRO LIMITED Vs. STATE OF MAHARASHTRA
|
July 16, 2003 |
WYETH HOLDINGS CORP Vs. SUN PHARMACEUTICALS INDUSTRIES LTD
|
September 30, 2003 |
XAVIER FERNANDES (REP BY PRESIDENT), GOA M R F EMPLOYEES UNION, PONDA Vs. M R F LTD , PONDA
|
July 24, 2003 |
YAKUB EBRAHIM PATEL ALIAS YAKUB Vs. S H SHOOL
|
January 7, 2003 |
YALAMALA KALIYA CHINNAPPA NAIDU Vs. STATE OF MAHARASHTRA
|
November 25, 2003 |
YANIV COHEN, (ISRAELI NATIONAL), PRESENTLY LODGED IN CENTRAL JAIL, AGUADA, SINQUERIM, BARDEZ, GOA Vs. STATE OF GOA, AS REPRESENTED BY OFFICER
|
December 5, 2003 |
YASHODABAI ANANDA PATIL Vs. GANPATRAO RASMCHANDRA PATIL
|
June 26, 2003 |
YASHWANT S O LAXMAN BHELAVE Vs. STATE OF MAHARASHTRA
|
February 7, 2003 |
YATIN NILKANTH BASTAV Vs. EXECUTIVE MAGISTRATE
|
April 8, 2003 |
YESABRAO S/O RANGRAO LOKHANDE Vs. MAROTI S/O LATE NAGAN BITEWAR
|
September 19, 2003 |
YESHWANT PALEKAR Vs. MANAGING DIRECTOR KADAMBA TRANSPORT CORPORATION
|
August 13, 2003 |
YESHWANT S/O NARAYANRAO WAINDESHKAR Vs. STATE OF MAHARASHTRA
|
September 24, 2003 |
YIJAY TRANSPORT CORPN Vs. STATE OF MAHARASHTRA
|
November 29, 2003 |
YOGENDRA BHAGATRAM SACHDEV Vs. STATE OF MAHARASHTRA
|
February 7, 2003 |
YOGINI UMESH CHIVHANE Vs. UMESH UTTAMRAO CHIVHANE
|
November 12, 2003 |
YVETTE MARIE AGUIAR Vs. MUNICIPAL CORPORATION OF BOMBAY
|
July 22, 2003 |
ZAHEER KHAN Vs. PERCEPT DMARK INDIA P LTD
|
December 19, 2003 |
ZAIBUNNISA MUTTALIB ALI KHANSONDE Vs. UNION OF INDIA
|
December 18, 2003 |
ZANDU PHARMACEITICALS WORKS LIMITED Vs. SNEHAL DHANSUKHLAL MUNIM
|
March 13, 2003 |
ZAVARAY S POONAWALLA Vs. UNION OF INDIA
|
April 28, 2003 |
ZEE TELEFILMS LTD Vs. SUNDIAL COMMUNICATION PRIVATE LIMITED
|
March 27, 2003 |
ZENITH COMPUTERS LIMITED Vs. UNION OF INDIA
|
December 15, 2003 |
ZODIAC CLOTHING COMPANY LIMITED Vs. JANTA KAMGAR UNION
|
February 13, 2003 |
ZUARI ESTATE DEVELOPMENT Vs. J R KANEKAR
|
July 30, 2003 |