REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
ANIL ATHALE Vs. UNIVERSITY OF PUNE	June 28, 2002
A J SALDHANA Vs. ADDITIONAL COLLECTOR	November 25, 2002
A. MITRA (SMT.) & ORS. Vs. VISHWESHWARAYA REGIONAL COLLEGE OF ENGINEERING, NAGPUR & ANR.	March 13, 2002
AAMIR RAZA HUSAIN Vs. CINEVISTAAS LIMITED	September 18, 2002
AARTI S BAJAJ Vs. DEEPAK NICHANI AND SHANTIBAI LALCHAND NICHANI	June 25, 2002
ABABAI BAPURAO PATIL Vs. STATE OF MAHARASHTRA	March 4, 2002
ABDUL DADAMIYA SHAIKH Vs. JAGANNATH MURLIDHAR RATHI	March 6, 2002
ABDUL KARIM Vs. CIMCOFF DISTRIBUTORS & ANR	March 15, 2002
ABDUL KAYYUM SHAFI MOHAMED SHAIKH Vs. M N SHINGH COMMISSIONER OF POLICE	June 24, 2002
ABDUL MUNAF MOHAMMED KAZI Vs. STATE OF MAHARASHTRA	March 22, 2002
ABDUL RASHEED N A Vs. STATE OF MAHARASHTRA	July 24, 2002
ABDUL RASHID Vs. VIKAS S/O RATANLAL JAIN	November 1, 2002
ABDUL RAUF SHAIKH S/O. SHAIKH MOHAMMAD Vs. STATE OF MAHARASHTRA THROUGH SECRETARY, DEPARTMENT OF HOME AFFAIRS & ANR.	February 4, 2002
ABDUL SHAHIM ABDUL BASHIR Vs. STATE OF MAHARASHTRA	October 18, 2002
ABHIJIT RAMRAO HARPALE Vs. DIVISIONAL MANAGER LIC NANDED	January 28, 2002
ABHYUDAYA CO OPERATIVE BANK LIMITED Vs. S L MEHENDALE	September 13, 2002
ADIL PESTONJI ELAVIA Vs. FEROZE PESTONJI ELAVIA	January 25, 2002
AFZAL IBRAHIM JARIWALA Vs. STATE OF MAHARASHTRA	December 18, 2002
AGNELO ALEXINHO LOBO Vs. DIRECTOR OF PANCHAYATS	January 9, 2002
AGRAWAL ROADLINES PRIVATE LIMITED Vs. INDIAN OIL CORPORATION LIMITED	October 1, 2002
AGRICULTURAL PRODUCE MARKET COMMITTEE Vs. VIKAS RAMCHANDRA BALKI	September 3, 2002
AGRICULTURAL PRODUCE MARKET COMMITTEE Vs. ASSISTANT REGISTRAR CO OPERATIVE SOCIETIES	December 3, 2002
AHMEDNAGAR MUNICIPAL COUNCIL Vs. SURESH SHANKAR GANGARDE	December 17, 2002
AIR INDIA LIMITED Vs. ANIL R JOSHI	May 2, 2002
AIRES RODRIGUES Vs. ZOIVONTA ESVONTA POROBO PRESIDENT ADMINISTRATIVE TRIBUNAL STATE OF GOA	September 19, 2002
AIRES RODRIGUES Vs. STATE OF GOA	September 4, 2002
AJAY SOHANLAL JHURIA AND OTHERS Vs. DURGAPRASAD RAMNIWAS PODDAR AND ANOTHER	June 21, 2002
AJINATH Vs. STATE OF MAHARASHTRA	January 21, 2002
AJIT BHAGWANDAS UDESHI Vs. KUMUD AJIT UDESHI	September 16, 2002
AKAR PLASTICS Vs. RAJGURUNAGAR SAHAKARI BANK LTD	September 18, 2002
AKARAM S CHAUKEKAR Vs. DALAL PROJECT SERVICES PRIVATE LIMITED	August 13, 2002
AKHIL AHMED KHALIL AHMED SHAIKH Vs. M N SINGH COMMISSIONER OF POLICE	January 8, 2002
ALAM AZMUDDIN MUZAWAR Vs. STATE OF MAHARASHTRA	April 11, 2002
ALCON RESORT HOLDINGS LTD Vs. DEPUTY COLLECTOR AND SUB DIVISIONAL OFFICER	August 14, 2002
ALFA LAVAL I LTD Vs. K D WAGHMARE	March 7, 2002
ALKA A MISRA Vs. J P SHOKE	December 16, 2002
ALKA PRASANNA GOSAVI Vs. PRASANNA PARVANATH GOSAVI	October 22, 2002
ALL BANK FINANCE LTD Vs. CUSTODIAN	November 1, 2002
ALL INDIA CUSTOMS OFFICERS DIRECT RECRUIT APPRAISERS ASSOCIATION Vs. UNION OF INDIA	December 19, 2002
ALLIED AUTO ACCESORIES LIMITED Vs. ALLIED MOTORS PRIVATE LIMITED	November 27, 2002
ALPA LABORATORIES Vs. DEPUTY COLLECTOR OF CUSTOMS	December 3, 2002
ALSTOM POWER BOILERS LIMITED Vs. STATE BANK OF INDIA AND IDBI	October 31, 2002
AMARTAARA LTD Vs. COMMISSIONER OF INCOME TAX	October 23, 2002
AMERICAN EXPRESS INTERNATIONAL BANKING CORPORATION Vs. COMMISSIONER OF INCOME TAX	September 25, 2002
AMERICAN EXPRESS INTERNATIONAL BANKING CORPORATION Vs. I S NIGAM	April 18, 2002
AMERICAN HOME PRODUCTS CORPORATION Vs. SOUL MARKETING PRIVATE LIMITED	June 5, 2002
AMISH RAVINDRA KONDRA Vs. MOTOR ACCIDENT CLAIMS TRIBUNAL MUMBAI	August 9, 2002
AMIT RAKESH JANBANDHU Vs. STATE OF MAHARASHTRA	March 20, 2002
AMJADKHANMEHMOOD KHAN PATHAN Vs. STATE OF MAHARASHTRA	December 5, 2002
AMY PHIROZSHAH MISTRY Vs. UNION OF INDIA	March 14, 2002
ANAND PANDURANG MHASKAR Vs. EASTERN ENGINEERING WORKS	June 14, 2002
ANANDA DATTATRAYA PATANKAR Vs. KISHORE NARAYAN PATIL	March 22, 2002
ANANDRAO MAROTRAO KHARABE Vs. MADHURI ANANDRAO KHARABE	September 19, 2002
ANANDRAO S O VITHOBAJI UMRE Vs. COLLECTOR CHANDRAPUR	January 16, 2002
ANANDRAO VITHOBAJI DAYRE Vs. MAHARASHTRA STATE ROAD TRANSPORT CORPORATION	November 30, 2002
ANANT JANARDAN PATIL Vs. STATE OF MAHARASHTRA	January 17, 2002
ANCHOR INDUSTRIES EMPLOYEES UNION Vs. ANCHOR INDUSTRIES	November 1, 2002
ANDHRA PRADESH PAPER MILLS LTD Vs. STATE OF MAHARASHTRA	December 20, 2002
ANIL AMRUT ATRE Vs. DISTRICT AND SESSIONS JUDGE	May 2, 2002
ANIL ANANDRAO PATIL Vs. STATE OF MAHARASHTRA	June 14, 2002
ANIL JOSEPH RAWADE Vs. BENJAMIN PREMANAND RAWADE	June 21, 2002
ANIL NATHUJI MAHURE Vs. STATE OF MAHARASHTRA	December 13, 2002
ANIL P BANSAL Vs. CENTRAL BANK OF INDIA	September 3, 2002
ANIL R JOSHI Vs. AIR INDIA LTD	December 5, 2002
ANIL VASANTRAO SHIRPURKAR Vs. STATE OF MAHARASHTRA	July 12, 2002
ANIRUDDHA SITARAM SINGH Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY	September 8, 2002
ANISHA SANJAY HINDUJA Vs. SANJAY SHRICHAND HINDUJA	December 10, 2002
ANITA KRISHNAKUMAR KACHBA Vs. KRISHNAKUMAR RAMCHANDRA KACHBA	December 20, 2002
ANJIRABAI CHANDRABHAN MOON Vs. SUKHDEO KASHINATH THOOL	March 19, 2002
ANKUR PRATHISTHAN AND SANSHODHAN SANSTHA THROUGH ITS SECRETARY, SHRI JANARDHAN S/O SHAHAJIRAO MUNDHE Vs. THE STATE OF MAHARASHTRA AND ORS.	December 19, 2002
ANKUR PRATISTHAN AND SANSHODHAN Vs. STATE OF MAHARASHTRA	December 20, 2002
ANKUSH BALAJI LAD Vs. STATE OF MAHARASHTRA	March 6, 2002
ANMOL TRADING CO. LTD. Vs. SHAILY ENGINEERING PLASTICS LTD. AND OTHERS	November 18, 2002
ANNABAI DEVRAM KINI Vs. MITHILAL DAISANGAR SINGH	April 3, 2002
ANNAJI MAROTI RAUT Vs. SCHEDULED CASTE SCHEDULED TRIBE VIMUKTA TRIBES NOMADIC TRIBES	December 13, 2002
ANNAPPA SIDAPPA NARGUDE Vs. LAXMIBAI SADASHIV	September 17, 2002
ANNASAHEB TUKARAM PANDIT Vs. STATE OF MAHARASHTRA	February 12, 2002
ANTHONYALIASTONY WILLIAM ROSARIO Vs. STATE OF MAHARASHTRA	July 5, 2002
ANU MARY TAYADE Vs. COMMISSIONER OF WORKMENS	September 19, 2002
ANUSAYABAI GANPATI GAIKWAD Vs. BABA TATYA NIKAM	September 13, 2002
ANUSAYABEN A DOSHI ANANTRAI A DOSHI LEENA V DOSHI VIKRAM A DOSHI Vs. JT CIT	February 26, 2002
ANWARALIASSIKANDARALIASAKBARALIASFAIYAZ HUSSEIN KASIM QURESHI Vs. STATE OF MAHARASHTRA	October 28, 2002
APPANNA BALA KOREGAVE Vs. SHRIPAL BANDU KOREGAVE	September 24, 2002
APPASAHEB BHAGWANRAO JADHAV AND BHIVRAO TUKARAM PAWAR Vs. STATE OF MAHARASHTRA THE JOINT REGISTRAR COOPERATIVE SOCIETIES NASIK	January 15, 2002
APPLE FINANCE LIMITED Vs. MANTRI HOUSING AND CONSTRUCTIONS LIMITED	January 30, 2002
ARDESHIR B CURSETJI AND SONS Vs. ABDULLA FAKIR JAMBARKAR	February 8, 2002
ARJUN SAKHARAM KULHAD Vs. STATE OF MAHARASHTRA	October 5, 2002
ARJUN SAMBHAJI KHADE Vs. MANGAL ANKUSH KHARMATE	November 26, 2002
ARJUNDEV KHEMCHAND DUREJA Vs. STATE OF MAHARASHTRA	September 12, 2002
ARUN BALWANTRAO MAHURKAR Vs. STATE OF MAHARASHTRA	November 26, 2002
ARUN BALWANTRAO MAHURKAR Vs. STATE OF MAHARASHTRA	December 26, 2002
ARUN JAISING GAIKWAD Vs. STATE OF MAHARASHTRA	August 12, 2002
ARUN KISAN MADAVI Vs. STATE OF MAHARASHTRA	June 28, 2002
ARUN KUNTE Vs. STATE OF MAHARASHTRA	July 12, 2002
ARUN NAMDEV MORE AN INDIAN INHABITANT RESIDING AT CHAWL NO 1 ROOM NO 4 Vs. STATE OF MAHARASHTRA	April 3, 2002
ARUN NARAYANRAO MANE Vs. STATE OF MAHARASHTRA	August 1, 2002
ARUN NATTHUJI BIND Vs. STATE OF MAHARASHTRA	August 8, 2002
ARUN VINAYAK GHARKAR Vs. STATE OF MAHARASHTRA	July 18, 2002
ARUNA KASHINATH KOLI Vs. STATE OF MAHARASHTRA	March 18, 2002
ARVIND DAYARAM CHOURE Vs. STATE OF MAHARASHTRA	June 17, 2002
ASHA GOMES Vs. ARTHUR GOMES	February 18, 2002
ASHA MADHUSUDAN JOSHI Vs. ASHOK H BHIDE	September 9, 2002
ASHOK ASRAMJI GABHANE Vs. PRESIDING OFFICER SCHOOL TRIBUNAL	July 2, 2002
ASHOK BABANRAO VISKHANDE AND SHRI SUBHASH BABANRAO VISKHANDE Vs. MURLIDHAR RAMRATAN BHANDARI AND SHRI ASHOK LALCHAND TELISARA	August 29, 2002
ASHOK CHATURVEDI CHAIRMAN AND MANAGING DIRECTOR Vs. NIRMALA JAYWANT PATIL DR	December 19, 2002
ASHOK DAGA PATIL Vs. DAGA YADAV PATIL	July 18, 2002
ASHOK DATTATRAYA KUMATHEKAR Vs. PADMAVATI ASHOK KUMATHEKAR	June 21, 2002
ASHOK KUMAR BHAGCHAND WARDHANI Vs. STATE OF MAHARASHTRA	September 5, 2002
ASHOK LEYLAND FINANCE LIMITED Vs. RAMCHANDRAMADARI KATKAMWAR	November 1, 2002
ASHOK MADHU BELUSKAR Vs. STATE OF MAHARASHTRA	August 7, 2002
ASHOK PANDURANG KULKARNI Vs. PARSHURAM NARHAR JOSHI	June 24, 2002
ASHOK RANGNATH BOKETODE Vs. CHIEF OFFICER, BARSI MUNICIPAL COUNCIL, BARSI	March 19, 2002
ASHOK V GOMASHE Vs. CHANCELLOR NAGPUR UNIVERSITY	January 31, 2002
ASHOK VITHAL CHAVAN Vs. BABURAO SAKHARAM BHAGAT	June 19, 2002
ASHOK VITHOBAJI GOMASHE Vs. HONOURABLE CHANCELLOR OF NAGPUR UNIVERSITY AND HIS EXCELLENCY THE GOVERNOR OF MAHARASHTRA	January 31, 2002
ASHRAF ALIALIASASHRAF ABDUL SHANKUR SHAIKH Vs. STATE OF MAHARASHTRA	September 3, 2002
ASIAN PAINTS I LIMITED Vs. JAIKISHAN PAINTS AND ALLIED PRODUCTS	September 12, 2002
ASPAK ALIAS MUNNA NAZIR MOHAMMAD SHEIKH Vs. STATE OF MAHARASHTRA	July 11, 2002
ASSIS COLACO Vs. STATE OF GOA	February 5, 2002
ASSOCIATION OFLICENSED ENGEENERS Vs. STATE OF MAHARASHTRA	February 11, 2002
ASSTT ENGN LOWER VENA CANAL Vs. MEMBER INDUSTRIAL COURT	November 27, 2002
ATHAHAR JAHIR HASWARO Vs. M N SINGH COMMISSIONER OF POLICE FOR	June 10, 2002
ATMARAM BAPU MANE Vs. SRIMANT SOPAN MANE	September 25, 2002
ATMARAM NARAYAN PARAB Vs. M/S. I.A. & I.C. PVT. LTD. AND OTHERS	February 21, 2002
ATULKUMAR MANILAL SHAH PROPRIETOR Vs. NASIK HING SUPPLYING CO	April 12, 2002
AUTOMOTIVE RESEARCH ASSOCIATION OF INDIA Vs. STATE OF MAHARASHTRA	July 26, 2002
AVINASH D MANDVIKAR Vs. BANK OF INDIA	September 18, 2002
AVINASH EKNATH NIKALJE Vs. SOULEELA AVINASH NIKALJE	October 24, 2002
AYASHABI MOHAMED NAZEER MOHAMED NAZIR Vs. M H NIYAZI	June 17, 2002
B P PLC FORMERLY B P AMOCO PLC Vs. SECURITIES AND EXCHANGE BOARD OF INDIA	May 2, 2002
BABAJI JOMA ALIAS BABU PATIL Vs. SPECIAL LAND ACQUISITION OFFICER	January 28, 2002
BABAMIYA AHMED SHAH Vs. TAHSILDAR BEED	March 6, 2002
BABAN KHANDU RAJPUT Vs. STATE OF MAHARASHTRA	January 30, 2002
BABAN RAMBHAO JAGDALE Vs. HANMANT RAMBHAU JAGDALE	June 4, 2002
BABASAHEB DADASAHEB KOLI Vs. STATE OF MAHARASHTRA	August 29, 2002
BABASAHEB DAGADU BHURALE Vs. STATE OF MAHARASHTRA	September 16, 2002
BABLU S/O RAGHOJI KAITHWAS Vs. STATE OF MAHARASHTRA	September 16, 2002
BABLYA ALIAS RAMESH SHANKAR YARPUDE Vs. STATE OF MAHARASHTRA	July 10, 2002
BABU ALIAS KALYA THOMAS FERNANDES Vs. STATE OF MAHARASHTRA	February 22, 2002
BABU BAJIRAO KUTWAL Vs. DAMU GOVIND KUTWAL	January 10, 2002
BABU GANGARAM CHOUDHARI Vs. M R DESHPANDE	June 11, 2002
BABU GOVEKAR Vs. STATE OF MAHARASHTRA	February 8, 2002
BABULAL WALCHAND JAIN Vs. PANDURANG VITHAL PINGLE	March 15, 2002
BABULALALIASDAMODHARHIRALAL GUJARATHI Vs. KISANSHRIPAT PATIL	April 5, 2002
BABURAO RAJARAM SHINDE Vs. STATE OF MAHARASHTRA	June 3, 2002
BABURAO YADAVRAO NAREDDIWAR Vs. STATE OF MAHARASHTRA	January 17, 2002
BABURAYA NAIK S Vs. VIJAYA BANK	February 27, 2002
BABY SAMUEL Vs. ASSISTANT COMMISSIONER OF INCOME TAX	January 29, 2002
BADRINARAYAN BANSILAL SOMANI Vs. VINODKUMAR K SHAH	August 13, 2002
BADRINARAYANRAGHUNATH SHARMA Vs. SURESH NATHAMAL GOTHAWAL	July 12, 2002
BAJAJ AUTO LIMITED Vs. UNION OF INDIA	February 15, 2002
BAJAJ TEMPO LTD Vs. BHARTIYA KAMGAR SENA	March 8, 2002
BAJIRAO NAMDEO KAMBLE Vs. THE PRINCIPAL SHRI VYANNKATESH MAHAVIDYALAYA & ORS	March 14, 2002
BAKEMANS INDUSTRIES LIMITED Vs. PARLE PRODUCTS LIMITED	July 3, 2002
BAKUBHAI KESHAVLAL SHAH DECEASED Vs. BABULAL PRABHUDAS SHAH	July 16, 2002
BALAJI AUTOMOBILES Vs. UNION OF INDIA	January 14, 2002
BALAJI TULSIRAM CHAUDHARI Vs. STATE OF MAHARASHTRA	February 11, 2002
BALASAHEB KESHAV THACKERAY Vs. STATE OF MAHARASHTRA	October 17, 2002
BALASHAHEB S LANDGE Vs. GURUDAYAL SING MANDER	June 28, 2002
BALASO MARUTI KALE Vs. STATE OF MAHARASHTRA	September 19, 2002
BALKRISHNA ALIAS VILAS RAMJI TODAKAR Vs. SOU BANABAI LAHU PATIL	February 13, 2002
BALLUMAL A JAISINGH Vs. J J BUILDERS	August 19, 2002
BALU VASUDEO BHONDE Vs. STATE OF MAHARASHTRA	October 21, 2002
BALWANT GAJANAN SATHE Vs. SUB DIVISIONAL OFFICER MAHAD REGION	September 25, 2002
BALWANT P DOSHI Vs. SHANTABEN DHIRAJLAL SHAH	July 4, 2002
BANDEKAR BROTHERS PRIVATE LIMITED Vs. STATE OF GOA THROUGH ITS SECRETARY	March 11, 2002
BANDU MADHUKARRAO INGOLE Vs. STATE OF MAHARASHTRA	August 29, 2002
BANDU RAVJI NIKAM Vs. ACHARYARATNA DESHBUSHAN SHIKSHAN PRASARK MANDAL	September 12, 2002
BANDU YEDU METKARI Vs. STATE OF MAHARASHTRA	February 22, 2002
BANHEM SECURITIES P LTD Vs. NATIONAL STOCK EXCHANGE	January 23, 2002
BANK KARMACHARI SANGH Vs. ASST REGISTRAR UNDER BIR ACT	June 13, 2002
BANK OF INDIA Vs. HARSHADRAI ODHAVJI MODY	April 30, 2002
BANK OF INDIA Vs. BANK OF INDIA WORKERS ORGANISATION	April 12, 2002
BANK OF INDIA Vs. MANOHAR LAL ARYA	June 4, 2002
BANK OF INDIA Vs. GAJANAN CHIVATA	July 1, 2002
BANK OF MAHARASHTRA Vs. RAJENDRA LILADHAR RATHI	July 3, 2002
BAPU GADGIL RAJARAM Vs. RAMA SHRI BAPU GADGIL	June 20, 2002
BAPURAO NARAYAN CHAVAN Vs. STATE OF MAHARASHTRA	October 22, 2002
BAR COUNCIL OF MAHARASHTRA Vs. UNION OF INDIA	March 11, 2002
BARKATSINGHRAMSINGH RAINA Vs. STATE OF MAHARASHTRA	October 7, 2002
BARSI TEXTILE MILLS N T C S M LTD Vs. SOMNATH KRUSHNNATH RAUT	February 13, 2002
BASAWRAJ TUKARAM ISRAN Vs. STATE OF GOA	February 12, 2002
BASF STYRENICS PRIVATE LIMITED Vs. OFFSHORE INDUSTRIAL CONSTRUCTION PRIVATE LIMITED	February 18, 2002
BASHEER A ABDULLA AN INDIAN INHBAITANT RESIDING AT NALITADKAM HOUSE P O Vs. STATE OF MAHARASHTRA	April 5, 2002
BASHIR ABBAS KUDALE Vs. MAHADEO	November 20, 2002
BASHIR DADA DESAI Vs. PANDURANG ATMARAM PATIL	January 11, 2002
BASHIR DADA DESAI Vs. PANDURANG ATMARAM PATIL	January 10, 2002
BAUN FOUNDATION TRUST Vs. FAREDOON RUSTOM TIRANDAZ	June 19, 2002
BENARD CHAPANGA Vs. STATE OF MAHARASHTRA	July 15, 2002
BENNETT COLEMAN AND COMPANY LIMITED Vs. NARAYAN ATMARAM SAWANT	May 2, 2002
BERNER SHIPPING INC Vs. KALA RAMCHANDRAN	April 5, 2002
BEVIT PHARMACEUTICALS LIMITED Vs. PLANNED PHARMA PRIVATE LIMITED	July 1, 2002
BFIL FINANCE LIMITED Vs. G TECH STONE LIMITED	August 7, 2002
BHAGAWA MAHAL CO OPERATIVE Vs. ASSISTANT REGISTRAR CO OPERATIVE SOCIETY	September 23, 2002
BHAGWAN Vs. M S R T C	March 1, 2002
BHAGWANDAS G AGRAWAL Vs. BRIJWASI DUGHDHALAYA PRIVATE LIMITED	July 25, 2002
BHAGWAT SOJANAJI SONAWANE Vs. STATE OF MAHARASHTRA	March 20, 2002
BHAGWAT VITHOBA MORE Vs. CIVIL JUDGE JR DIVISION	August 2, 2002
BHAIYYA SINGH RAMCHANDRA BAIS Vs. STATE OF MAHARASHTRA	June 11, 2002
BHALCHANDRA DHONDU AMBERKAR Vs. DOMBIVLI NAGRI SAHAKARI BANK LTD.	March 14, 2002
BHANUDAS MAHADEO GAWANDE Vs. STATE OF MAHARASHTRA & ORS.	February 11, 2002
BHARART DAGADU GAVATE Vs. MAHADU BALA GAVATE	June 19, 2002
BHARAT BIJLEE LTD Vs. UNION OF INDIA	September 3, 2002
BHARAT BIJLEE LTD Vs. STATE OF MAHARASHTRA	August 28, 2002
BHARAT SANCHAR NIGAM LIMITED Vs. A R PATIL	August 2, 2002
BHARAT SANCHAR NIGAM LTD Vs. A R PATIL	August 1, 2002
BHARATIYA KAMGAR SENA Vs. STATE OF MAHARASHTRA	December 19, 2002
BHARATIYA KAMGAR SENA Vs. SPENTEX INDUSTRIES LTD	March 20, 2002
BHARATKUMAR SHRIMANNARAYAN AGRAWAL Vs. ANITA TRUST	August 20, 2002
BHASKARRAO RAMRAO VANJARE Vs. DIVISIONAL CONTROLLER MAHARASHTRA	August 7, 2002
BHAU DAMU VADJE Vs. KASHINATH NATHU GHODE	February 18, 2002
BHAVANRAOPRATAPRAO THORAT Vs. MAHATMA PHULE KRISHI VIDYAPEETH	January 16, 2002
BHIKAJI TUKARAM JADHAV Vs. STATE OF MAHARASHTRA	April 22, 2002
BHIKU HARI MORE Vs. VISHVANATH SHRIDHAR MOGARE	March 13, 2002
BHIKUBAI NATHU PATIL Vs. STATE OF MAHARASHTRA	April 9, 2002
BHIMRAO DNYANOBA PATIL Vs. STATE OF MAHARASHTRA	August 7, 2002
BHIMRAO NATHUJI BHOYAR Vs. SUPERINTENDENT AMRAVATI CENTRAL PRISON	October 29, 2002
BHIMRAO TUKARAM SHINDE Vs. CHIEF EXECUTIVE OFFICER ZILLA PARISHAD SANGLI	February 12, 2002
BHOGVATI SAHAKARI SAKHAR KARKHANA LIMITED Vs. CHAUGULE AND SONS	December 12, 2002
BHUVARAHA MAITHREYAN Vs. MUNICIPAL CORPORATION FOR THE CITY OF PUNE	August 16, 2002
BISHANSING THAKURSING Vs. NASIRA KADAR SHAIKH	March 7, 2002
BLUE STAR WORKERS UNION Vs. BLUE STAR LTD	May 3, 2002
BOARD FOR INDUSTRIAL AND FINANCIAL RECONSTRUCTION Vs. SWADESHI MILLS CO LTD	November 1, 2002
BOARD OF TRUSTEES OF THE PORT OF BOMBAY Vs. RAMANLAL MOHANLAL PARIKH	August 8, 2002
BOARD OF TRUSTEES OF THE PORT OF BOMBAY Vs. INTERNATIONAL TRADING CORPORATION	February 27, 2002
BOMBAY DRUG HOUSE PRIVATE LIMITED Vs. CROYDON CHEMICAL WORKS PRIVATE LIMITED	March 22, 2002
BOMBAY LEPROSY PROJECT Vs. VISHNU B CHAVAN	February 7, 2002
BOMBAY MERCANTILE CO OPERATIVE BANK LIMITED Vs. PAISA FUND GLASS WORKS	June 7, 2002
BOMBAY TELEPHONE CANTEEN EMPLOYEES ASSOCIATION Vs. MAHANAGAR TELEPHONE NIGAM LIMITED	February 7, 2002
BOMI JAL MISTRY Vs. JOINT CHARITY COMMISSIONER MAHARASHTRA	March 27, 2002
BOOTS COMPANY PLC Vs. REGISTRAR OF TRADE MARKS	March 21, 2002
BRAHM VASUDEVA Vs. UNION OF INDIA	September 3, 2002
BRIHAN MUMBAI MUNICIPAL CORPORATION Vs. GENERAL SECRETARY BEST WORKERS UNION	March 7, 2002
BRIHANMUMBAI MUNICIPAL CORPORATION Vs. ANNA GYANABA VEER	January 8, 2002
BRIHANMUMBAI UNION OF JOURNALISTS Vs. NAVA BHARAT PRESS LIMITED	April 9, 2002
BYRAMJI JEEJEEBHOY AND COMPANY LIMITED Vs. GIFT TAX OFFICER	February 6, 2002
CAPRIHANS INDIA LIMITED Vs. PRAKASH CHANDRA	February 7, 2002
CASTROL INDIA LIMITED Vs. UNION OF INDIA	August 5, 2002
CECIL DENNIS SOLOMON Vs. RESERVE BANK OF INDIA	February 28, 2002
CENTRAL BANK OF INDIA Vs. MAHESH GOVINDLAL VYAS	July 22, 2002
CENTRAL BANK OF INDIA Vs. R S G AGRAWAL SONS	July 5, 2002
CENTURY RAYON Vs. UNION BANK OF INDIA	January 25, 2002
CENTURY TEXTILES AND INDUSTRIES LTD Vs. UNION OF INDIA	November 29, 2002
CERENA DSOUZA Vs. STATE OF MAHARASHTRA	February 14, 2002
CHAIRMAN M S E B Vs. MAHARASHTRA RAJYA VIDHYUT MANDAL	February 4, 2002
CHANCHALBEN DHARSHI SHAH Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI	June 4, 2002
CHAND KHAN GANI KHAN Vs. STATE OF MAHARASHTRA	May 2, 2002
CHAND KHAN GANI KHAN Vs. STATE OF MAHARASHTRA	March 2, 2002
CHANDRABHAN BHAJANDAS KATARIYA Vs. AHMEDNAGAR MUNICIPAL COUNCIL	March 20, 2002
CHANDRABHAN BHAJANDAS KATARIYA Vs. AHMEDNAGAR MUNICIPAL COUNCIL	April 3, 2002
CHANDRABHUSHAN S/O KRISHNARAO BIMALWAR Vs. UNION OF INDIA	August 29, 2002
CHANDRAKANT ANANDRAO GURAV Vs. SOU MANISHA CHANDRAKANT GURAV	April 23, 2002
CHANDRAKANT BABUBHAI TANNA Vs. RATANBAI VIRAJI THAKKAR	August 6, 2002
CHANDRAKANT BABULAL PANCHAL Vs. ASHWINIBHAI MANCHARAM PATEL	August 13, 2002
CHANDRAKANT BHALEKAR Vs. INDIAN EXPRESS NEWSPAPERS BOMBAY PRIVATE LIMITED	September 11, 2002
CHANDRAKANT DHARNI BHARMAJI Vs. SPECIAL EXECUTIVE MAGISTRATE CRIMES AND THE STATE OF MAHARASHTRA	September 5, 2002
CHANDRAKANT GOVIND SUTAR Vs. M K ASSOCIATES	December 11, 2002
CHANDRAKANT SADANAND BARTAKKE Vs. PARVATIBAI NAMDEO NAKHATE	November 28, 2002
CHANDRAKANT SHANKAR SAPKAL Vs. ANIL BALBHIM KHATAVKAR	August 2, 2002
CHANDRAKANT SHRIDHAR SHETTY Vs. PANDURANG HARICHANDRA KHATU	December 20, 2002
CHANDRAKANT YESHWANT PARDESHI Vs. LAXMINARAYAN THEATRES PRIVATE LIMITED	June 21, 2002
CHANDRASEKHAR NARAYAN TAMBE Vs. DHONDUSA SITARAM PAWAR SINCE DECEASED	October 10, 2002
CHANDRASHEKAR MAHADAPPA MITKARI Vs. STATE OF MAHARASHTRA	March 11, 2002
CHANDRASHEKHAR GOVIND DAIWATKAR Vs. RAMDAS GOVINDRAO DAIWATKAR	July 3, 2002
CHANDRESHWAR BHUTHANATH DEVASTAN Vs. SUBIRAJ PRABHAKAR NAIK	September 18, 2002
CHANDULAL MEHTA AND CO P LTD Vs. UNION OF INDIA	September 3, 2002
CHANGADEO JAYRAM SHINDE Vs. RADHABAI BALASAHEB SHIRKE	October 8, 2002
CHARANDAS DIGAMBAR NAHADE Vs. STATE OF MAHARASHTRA	October 3, 2002
CHAWLA BROTHERS LIMITED Vs. KAMANI VEGETABLE OIL INDUSTRIES PRIVATE LIMITED	August 29, 2002
CHHAGANLAL S/O GOVINDA BANGALKAR Vs. ADDITIONAL COMMISSIONER, NAGPUR	December 16, 2002
CHHAPOLIYA TRADERS OIL AND PULSE INDUSTRIES Vs. JATHAR GIMKHANA	February 4, 2002
CHHAYA NAMDEORAO BINEKAR Vs. STATE OF MAHARASHTRA	April 24, 2002
CHIEF ENGINEER GENERATION M S E B PARLI VAIJNATH Vs. STATE OF MAHARASHTRA	August 29, 2002
CHIEF EXECUTIVE OFFICER ZILLA PARISHAD Vs. VISHNU PANDURANG NANGARE	February 1, 2002
CHIEF EXECUTIVE OFFICER, SANGLI ZILLA PARISHAD, SANGLI Vs. SHRI RAJARAM RAU GAVALI AND ANR	March 22, 2002
CHIEF OFFICER, ASTHA MUNICIPAL COUNCIL Vs. DATTA SHANKAR MALI	December 16, 2002
CHILDRENS AID SOCIETY EMPLOYEES UNION Vs. CHILDRENS AID SOCIETY	December 17, 2002
CHINTAMAN RAMAJI MAHAKALKAR Vs. EDUCATION OFFICER PRIMARY ZILLA PARISHAD WARDHA	December 4, 2002
CHOUGHULE POPATRAO ANNASAHEB Vs. MANAGING DIRECTOR, THE MAHARASHTRA COTTON GROWERS MARKETING FEDERATION LTD	February 12, 2002
CITIBANK N A Vs. COMMISSIONER OF INCOME TAX	November 28, 2002
CITIBANK N A Vs. S K OJHA	February 22, 2002
CITIZENS OF DEULGAON RAJA Vs. STATE OF MAHARASHTRA	August 8, 2002
CITY BUILDERS Vs. VYSYA BANK LIMITED	October 18, 2002
CLARINDA DSOUZA Vs. MCCANN ERICKSON INDIA LIMITED	November 20, 2002
COMMISSIONER OF INCOME TAX Vs. BOMBAY BURMAH TRADING CORPORATION LIMITED	November 22, 2002
COMMISSIONER OF INCOME TAX Vs. MAHARASHTRA SUGAR MILLS LTD	November 28, 2002
COMMISSIONER OF INCOME TAX Vs. UNITED WESTERN BANK LIMITED	December 4, 2002
COMMISSIONER OF INCOME TAX Vs. SANJEEV WOOLLEN MILLS	December 11, 2002
COMMISSIONER OF INCOME TAX Vs. MATCHWELL ELECTRICALS I LTD	December 11, 2002
COMMISSIONER OF INCOME TAX Vs. J K HOLDINGS	December 11, 2002
COMMISSIONER OF INCOME TAX Vs. ASIAN CABLES CORPORATION LTD	December 12, 2002
COMMISSIONER OF INCOME TAX Vs. TRUSTEES OF TRUST	September 18, 2002
COMMISSIONER OF INCOME TAX Vs. NIRMAL H PHOPALIA	September 4, 2002
COMMISSIONER OF INCOME TAX Vs. S M J BUILDERS	September 4, 2002
COMMISSIONER OF INCOME TAX Vs. ASEA LIMITED	August 14, 2002
COMMISSIONER OF INCOME TAX Vs. VIKRAM A DOSHI	February 26, 2002
COMMISSIONER OF INCOME TAX Vs. SANGAMNER BHAG SAHKARI SAKHAR KARKHANA LIMITED	January 7, 2002
COMMISSIONER OF INCOME TAX Vs. SINNAR BIDI UDYOG LIMITED	June 4, 2002
COMMISSIONER OF INCOME TAX Vs. HEDE CONSULTANCY PRIVATE LIMITED	June 10, 2002
COMMISSIONER OF INCOME TAX Vs. TATA CHEMICALS LIMITED	April 3, 2002
COMMISSIONER OF INCOME TAX CITY III Vs. KHIMLINE PUMPS LIMITED	September 13, 2002
COMMISSIONER OF INCOME-TAX Vs. VISHWAS D RANADE	December 12, 2002
COMMISSIONER OF INCOME-TAX Vs. MAHINDRA AND MAHINDRA LTD	December 12, 2002
COMMISSIONER OF INCOME-TAX Vs. BOMBAY GAS CO LTD	November 22, 2002
COMMISSIONER OF INCOME-TAX Vs. B G SHIRKE AND CO	December 18, 2002
COMMISSIONER OF INCOME-TAX Vs. SATPUDA TAPI PARISAR SAHKARI SAKHAR KARKHANA LTD	January 7, 2002
COMMISSIONER OF WEALTH TAX Vs. APAR LIMITED	April 3, 2002
COMMISSIONER SOLAPUR MUNICIPAL CORPORATION Vs. P U CHAKOTE	October 4, 2002
COMMR OF CUS AND C EX Vs. PRIMELLA SANITARY PRODUCTS P LTD	February 18, 2002
COMPANIES ACT 1956 Vs. AMALGAMATION OF SHAILY	November 18, 2002
COMUNIDADE OF CHICALIM Vs. INCOME TAX OFFICER	June 11, 2002
CONSOLIDATED DISTRIBUTORS PRIVATE LIMITED Vs. ECONOMIC DEVELOPMENT CORPORATION LIMITED	June 19, 2002
CORINA COTA Vs. JOHN JOSEPH NORONHA	August 16, 2002
CORPORATION BOMBAY Vs. NAMDEO T NALAVADE	August 17, 2002
CREATIVE GARMENTS Vs. KUNWAR PRASAD	March 20, 2002
CROWN FROZEN FOODS Vs. SILVER FROZEN FOODS	June 24, 2002
CROWN MARITIME CO I LIMITED Vs. ECON ENGINEERING PRIVATE LIMITED	October 7, 2002
D H BHATTER Vs. STATE BANK OF BIKANER AND JAIPUR	January 23, 2002
D K BHIWANDKAR Vs. P R BHIWANDKAR	October 13, 2002
D V PANSE Vs. LAXMINARAYAN KHAR	August 9, 2002
D.R. ENTERPRISES LTD. Vs. AC CUSTOMS AND ORS.	May 3, 2002
DADA SHIVRAM MESHRAM Vs. STATE OF MAHARASHTRA	July 15, 2002
DADABHAU SHANKAR GHODKE Vs. MOHANLAL KANHYALAL AGRAWAL	June 17, 2002
DADAJI KRISHNA PATIL Vs. STATE OF MAHARASHTRA	January 14, 2002
DADASAHEB DATTAJIRAO NIMBALKAR Vs. USHADEVI RAJARAM NIMBALKAR	January 7, 2002
DADASAHEB MAHADEO INGALE Vs. STATE OF MAHARASHTRA	March 19, 2002
DAGDU CHOTU PATHAN Vs. RAHIMBI DAGDU PATHAN	May 2, 2002
DALPAT GANPAT KOLI Vs. GANESH DATTATRAYA KERHALKAR	July 12, 2002
DALPAT GANPAT KOLI Vs. GANESH DATTATRAYA KERHALKAR	July 30, 2002
DAMODAR AMRUTRAO DEORE Vs. MALEGAON MUNICIPAL COUNCILE	December 13, 2002
DAMODAR MAHADEO PATIL Vs. MOTIRAM MAHADEO PATIL	October 3, 2002
DAMODHAR TUKARAM KHADSE Vs. DIVISIONAL JOINT REGISTRAR CO OPERATIVE SOCIETIES	November 26, 2002
DANIEL PREMACEY RAMBALL Vs. JOSEPH CHARLAS SALVI DEAD HIS LEGAL REPRESENTATIVES	March 11, 2002
DARACHAND HARAKCHAND OSWAL Vs. SURESH WAMAN KARMARKAR	October 4, 2002
DASHARATH NANA GHUGE Vs. DEORAM PANDURANG WATPADE	July 10, 2002
DATTARAM V DHARWADKAR Vs. GHANASHYAM G BHENDE	June 20, 2002
DATTATRAYA ANANT WAKADE Vs. RANGRAO SULTANJI GHORPADE	October 5, 2002
DATTATRAYA NARAYAN GUPTE SINCE Vs. PANDURANG DAGADU MANDHARE SINCE	October 1, 2002
DATTATRAYA PURSHOTTAM BHAVE Vs. JAYANT SITARAM JOSHI	August 14, 2002
DATTATRAYA RAMARAO THORAT Vs. STATE OF MAHARASHTRA	April 24, 2002
DATTATRAYA RAMCHANDRA PHADNIS Vs. STATE OF MAHARASHTRA	October 18, 2002
DATTATRAYA SAKHARAM KABADI Vs. RAGHU LUMA BHALERAO	August 23, 2002
DATTU GOPALRAO NAKHATE Vs. STATE OF MAHARASHTRA	September 12, 2002
DAULATRAO DASHRATH DHONDE Vs. STATE OF MAHARASHTRA	February 25, 2002
DAYARAM DHONDUJI THAKRE Vs. STATE OF MAHARASHTRA	July 24, 2002
DCW HOME PRODUCTS LIMITED Vs. REGISTRAR OF TRADE MARKS	July 25, 2002
DECCAN GYMKHANA Vs. COMMISSIONER OF INCOME TAX	August 29, 2002
DECCAN MECHANICAL AND CHEMICAL INDUSTRIES LIMITED Vs. PRATIBHA WAMAN KULKARNI	August 30, 2002
DECEASED Vs. STATE OF MAHARASHTRA	August 29, 2002
DEDHIA INVESTMENTS PRIVATE LIMITED Vs. JRD SECURITIES PRIVATE LIMITED	June 24, 2002
DEEPAK ALIAS DANGYA GOKULPRASAD YADAV Vs. STATE OF MAHARASHTRA	June 26, 2002
DEEPAK GENDALAL GUPTA Vs. STATE OF MAHARASHTRA	August 1, 2002
DEEPAK H MEWANI Vs. CO OPERATIVE SOCIETIES	June 28, 2002
DEEPAK H MEWANI Vs. DISTRICT DEPUTY REGISTRAR	May 6, 2002
DEEPAK MANIKRAO ANDHARE Vs. STATE OF MAHARASHTRA	June 18, 2002
DEEPAK SADASHIV NIKALJE Vs. UNION OF INDIA	October 18, 2002
DEEPAK SURESH GHODESWAR Vs. M N SINGH	August 29, 2002
DEOPPA ISHWAR SHINDE Vs. STATE OF MAHARASHTRA	January 10, 2002
DEORAO KESHAORAO CHAWRE Vs. STATE OF MAHARASHTRA	September 30, 2002
DEVADEVESHWAR SANSTHAN PARVATI AND KOTHRUD Vs. SUSHILA RAGHU KADU	January 25, 2002
DEVIDAS Vs. STATE OF MAHARASHTRA	March 15, 2002
DEVIDAS MANIK MAHAJAN Vs. STATE OF MAHARASHTRA	June 27, 2002
DEVIDAS S/O. SHAMRAO HUSE Vs. CHIEF EXECUTIVE OFFICER, ZILLA PARISHAD, AKOLA & ANR.	January 14, 2002
DEVIDAS YESHWANT INGALE Vs. SECRETARY, SHRI SHIVAJI SHIKSHAN PRASARK MANDAL, SOLAPUR & ORS.	June 5, 2002
DEVIKA FLATOWNERS ASSOCIATION Vs. PUNE CONTONMENT BOARD	December 13, 2002
DHANANJAY VINAYAKRAO KULKARNI Vs. STATE OF MAHARASHTRA	April 29, 2002
DHANARAJ LAKHAJI KAMBLE Vs. EDUCATION OFFICER ZILLA PARISHAD	July 31, 2002
DHANARAJI BABURAM YADAV Vs. RAMAKANT K DHANAWADE	February 12, 2002
DHANLAXMI FABRICS LTD Vs. UNION OF INDIA	December 10, 2002
DHANRAJ BHUDDSINGH GUPTA Vs. DINESH PURSHOTTAM	March 20, 2002
DHANRAJ MILLS PVT. LTD Vs. GLOBAL TRUST BANK LTD	June 13, 2002
DHANRAJ SONAJI PANWE Vs. STATE OF MAHARASHTRA	July 5, 2002
DHANU M MESHRAM Vs. MANGANESE ORE INDIA LIMITED	August 26, 2002
DHARIWAL INDUSTRIES LTD Vs. UNION OF INDIA	September 19, 2002
DHARYASHIL ALIAS PAMPI MAHADEVRAO GHATGE Vs. STATE OF MAHARASHTRA	June 18, 2002
DHIRENDRA BHANU SANGHVI Vs. ICDS LIMITED	October 14, 2002
DHULE AGRICULTURAL PRODUCE MARKET COMMITTEE Vs. EMPLOYEES STATE INSURANCE CORPORATION	December 12, 2002
DHYANESHWAR TULSIRAM KHOBRAGADE Vs. STATE OF MAHARASHTRA	September 11, 2002
DHYANOBA ALIAS DHYANDEO MAHADEO KAMBLE Vs. SOU MUKTA DNYANOBA KAMBLE	April 8, 2002
DIALUST Vs. DEPUTY COMMISSIONER OF INCOME TAX	January 7, 2002
DIGAMBAR EKNATH SHINDE Vs. STATE OF MAHARASHTRA	December 19, 2002
DIGAMBAR SADASHIV GHORPADE Vs. ELECTION REGISTRATION OFFICER AGRICULTURAL	November 1, 2002
DILAWARKHAN AHMEDKHAN Vs. MANBEE AHEMAD KHAN FAIYAZ KHAN AHEMAD KHAN MEHMOOD KHAN AHEMAD	July 17, 2002
DILBAG RAI MEHRA Vs. MAHANAGAR TELEPHONE NIGAM LTD	April 29, 2002
DILIP GIRDHAR CHAUDHARI Vs. NIRABAI DILIP CHOUDHARI	January 16, 2002
DILIP MAHENDRA THAPA Vs. STATE OF MAHARASHTRA	November 26, 2002
DILIP NARAYANRAO JADHAV Vs. MAH RAJYA SAHAKARI DUDH SANGH LTD	January 7, 2002
DILIP PATKI Vs. STATE OF MAHARASHTRA	January 8, 2002
DILIP SINGH PAROCHA Vs. MAHALAXMI CO OP HOUSING SOCIETY LIMITED	August 16, 2002
DINA SOHRAB HAKIM Vs. STATE OF MAHARASHTRA	March 28, 2002
DINESH RAMSANEHI YADAV Vs. STATE OF MAHARASHTRA	October 18, 2002
DINESH SHAMRAO BARAPATRE Vs. DEPUTY DIRECTOR	September 3, 2002
DINKAR TIPPANNA MIRAJKAR Vs. BANK OF INDIA	June 24, 2002
DIPANKAR Vs. STATE OF MAHARASHTRA	December 17, 2002
DIRECTOR OF INCOME TAX Vs. BOMBAY BULLION ASSOCIATION DHARAM NO KANTO TRUST	January 15, 2002
DISCOUNT AND FINANCE HOUSE OF INDIA LIMITED Vs. S K BHARDWAJ COMMISSIONER OF INCOME TAX	December 4, 2002
DIVISIONAL CONTROLLER M S R T C Vs. JAGANNATHKRISHNARAO GAWANDE	June 21, 2002
DIVISIONAL CONTROLLER MAHARASHTRA STATE ROAD TRANSPORT CORPORATION Vs. PRALHAD RAMCHANDRA KAMBLE	March 28, 2002
DIVISIONAL CONTROLLER MSRTC DHULE Vs. HEMANT VIKRAM WAGH	November 1, 2002
DIVL SEC PACHIM RLY KARMACHARI PARISHAD Vs. U O I	April 23, 2002
DNYANDEO H JADHAV Vs. STATE OF MAHARASHTRA	May 3, 2002
DNYANESHWAR ANANDRAO RAHATE Vs. STATE OF MAHARASHTRA	July 2, 2002
DNYANESHWAR SHEKU TARDE Vs. STATE OF MAHARASHTRA	August 6, 2002
DNYANGANGA KRIDHA AROGYA SHIKSHAN PRASARAK MANDAL Vs. STATE OF MAHARASHTRA	December 9, 2002
DNYANOBA ALIAS DNYANDEO MAHADEO KAMBLE Vs. MUKTA DNYANOBA KAMBLE	April 8, 2002
DODSAL P LTD Vs. FOREIGN EXCHANGE REGULATION APPELLATE BOARD	July 22, 2002
DODSAL PVT LIMITED Vs. COMMISSIONER OF INCOME TAX	November 28, 2002
DOMA BHAUDAS MENDWADE Vs. STATE OF MAHARASHTRA	July 24, 2002
DOMA VITHU RAMTEKE Vs. ASSISTANT CHARITY COMMISSIONER	April 11, 2002
DONALD GONSALVES Vs. PENHA DE FRANCA YOUTH CLUB	January 11, 2002
DOWN MANGOR VALLEY RESIDENTS WELFARE ASSOCIATION Vs. MORMUGAO MUNICIPAL COUNCIL	January 8, 2002
DURGADAS UKHAJI MORE Vs. ADDITIONAL COMMISSIONER NASHIK DIVISION	March 21, 2002
DURGADAS UKHAJIMORE Vs. ADDITIONAL COMMISSIONER NASIK	March 1, 2002
DY. COMMISSIONER OF INCOME TAX Vs. TRAB ENTERPRISES	July 8, 2002
DYANOBA ABA GHODAKE Vs. STATE OF MAHARASHTRA	January 31, 2002
EAGLE COPTERS LIMITED Vs. AZAL AZERBAIJAN AVIATION LIMITED	March 1, 2002
EAGLE FLASK INDUSTRIES LTD Vs. TALEGAON DABHADE MUNICIPAL COUNCIL	October 30, 2002
EAST ASIA TRADING CO Vs. REGIONAL DIRECTOR, ESI CORP	March 15, 2002
EKNATH LAXMAN PARAB Vs. ALKEN LABORATORIES PVT LTD	August 9, 2002
ELLORA FURNITURE AND ITS PROPRIETOR NARAYANBHAI GOWARDHANBHAI JULAPARA SINCE Vs. SHANTILAL KISANDAS GANGWAL	April 24, 2002
ENVIRONSARE FOUNDATION Vs. UNION OF INDIA	November 18, 2002
ENVIRONSARE FOUNDATION Vs. UNION OF INDIA (UOI), THROUGH SECRETARY AND ORS.	October 30, 2002
ETHNOR LIMITED Vs. COMMISSIONER OF INCOME TAX	October 30, 2002
EURO ASIA CHARTERING CORPORATION PTE LIMITED Vs. FORTUNE INTERNATIONAL LIMITED	September 27, 2002
EURO ASIA CHARTERING CORPORATION PTE LIMITED Vs. FORTUNE INTERNATIONAL LIMITED	June 19, 2002
EUROTEX INDUSTRIES AND EXPORTS LIMITED Vs. MAHARASHTRA STATE ELECTRICITY BOARD	October 18, 2002
EVARISTO REMEDIOS SEQUEIRA MANUELIN Vs. CARMEN TEREZA CONCEICAOE FURTADO	December 5, 2002
EXCEL INDUSTRIES LTD. Vs. DY. COMMISSIONER OF INCOME TAX	August 28, 2002
EXECUTIVE ENGINEER, PUBLIC WORKS DEPARTMENT & ANR Vs. PARASHRAM MUKUNDA MALODE	March 15, 2002
FARIDKHAN RAJJAK KHAN MUSALMAN Vs. STATE OF MAHARASHTRA	January 29, 2002
FAROOQ SULTAN SHAIKH Vs. STATE OF MAHARASHTRA	August 1, 2002
FATEH MOHAMAD GULMOHAMAD SAYED AND Vs. STATE OF MAHARASHTRA	July 8, 2002
FATHEMA HUSSAIN SAYED Vs. BHARAT EDUCATION SOCIETY	August 2, 2002
FATOMA BARIMAH Vs. D ROSARIO I O NCCP CUSTOMS AND THE STATE OF MAHARASHTRA	July 30, 2002
FEDROLINE ANTHONEY JOSEPH Vs. VINOD VISHANJI DHAROD	April 9, 2002
FINOLEX INDUSTRIES LTD Vs. PRAVIN V SHETH	March 4, 2002
FIROZ MOHAMMED SHAFI MUJAWAR Vs. M N SINGH	April 9, 2002
FORBES FORBES CAMPBELL AND COMPANY LIMITED Vs. DEPUTY COLLECTOR OF CUSTOMS MANIFEST CLEARANCE DEPARTMENT	July 10, 2002
FORUM FOR FAIRNESS IN EDUCATION Vs. STATE OF MAHARASHTRA	October 16, 2002
G G A NAIDU Vs. STATE OF MAHARASHTRA	June 10, 2002
G P DAVE AND SONS SHIPPING Vs. COLLECTOR OF CUSTOMS CENTRAL EXCISE	August 6, 2002
G RAMCHANDRAN DR Vs. GANDHI BINDIYA RAJESHGANDHI BINDIYA RAJESH	July 5, 2002
G T C LIMITED Vs. ROYAL CONSULTING	November 30, 2002
GAJANAN BABU PATIL Vs. STATE OF MAHARASHTRA	December 13, 2002
GAJANAN NARAYAN DESAI Vs. PRESIDENT CONSUMER DISPUTES REDRESSAL COMMISSION & ORS	October 9, 2002
GAJANAN NARAYAN DESAI Vs. PRESIDENT, CONSUMER DISPUTES REDRESSAL COMMISSION, MUMBAI & ORS	January 17, 2002
GAJRAJ MOHANLAL MOHABEY Vs. STATE OF MAHARASHTRA	August 1, 2002
GANDHI SHIKSHAN SANSTHA Vs. PRESIDING OFFICER	December 11, 2002
GANESH MOTIRAM VICHARE Vs. M N SINGH COMMISSIONER OF POLICE	January 16, 2002
GANESH RAGHUNATH SAMEL Vs. STATE OF MAHARASHTRA	June 10, 2002
GANESH S DURAFE Vs. MAHARASHTRA BHATKYA VIMUKTI JATI SHIKSHAN PRASARAK MANDAL	August 26, 2002
GANESHJI HIMMATRAM MEHTA Vs. SAROJADEVI RAMESHCHANDRA CHAURASIA	June 4, 2002
GANGADHAR Vs. REKHABAI	February 9, 2002
GANGADHAR RAGHOBAJI BHOYAR Vs. STATE OF MAHARASHTRA	December 5, 2002
GANGARAM RAMBHAU ZITE Vs. CHINDHU DAGADU TIKONE	January 24, 2002
GANGASINGH MOTISINGH Vs. CONTROLLER OF ACCOMMODATION BOMBAY	March 13, 2002
GANGDAS MOUJIBHAI PATEL Vs. HARSHVARDHAN BALKRUSHNA BHADUPOTCY	October 14, 2002
GANGUBAI POONJA ANGRE Vs. MUKESH TEXTILE MILLS	February 8, 2002
GANJAM TRADING CO PRIVATE LIMITED Vs. PANTHER INVESTRADE LIMITED	July 22, 2002
GANNON DUNKERLEY AND COMPANY LIMITED Vs. UNION OF INDIA	December 20, 2002
GAUR CHANDRA BASU Vs. RUCHIRA ASHOK SONDE	August 28, 2002
GENERAL LABOUR UNION Vs. ARJANDAS METAL INDUSTRIES PVT LTD	February 22, 2002
GHODAWAT PAN MASALA PRODUCTS I LIMITED Vs. STATE OF MAHARASHTRA	August 14, 2002
GIRDHARI LAL B. ROHRA Vs. COMMISSIONER OF INCOME TAX	December 9, 2002
GIRISH JANTILAL VAGHELA Vs. UNION OF INDIA	December 13, 2002
GIRISH RAM TRIPATHI Vs. ASSISTANT COMMISSIONER OF CUS AIR	December 19, 2002
GLAXO SMITHKLINE PHARMACEUTICALS LTD Vs. ABHAY RAJJAIN	July 9, 2002
GLOBE TRADERS Vs. UNION OF INDIA (UOI)	August 26, 2002
GOA ENVIRONMENT FEDERATION Vs. STATE OF GOA	September 24, 2002
GOA ENVIRONMENT FEDERATION PANAJI Vs. STATE OF GOA	July 30, 2002
GOA FOUNDATION MAPUSA Vs. STATE OF GOA	July 4, 2002
GOALKRISHNA VAMAN KAMATH Vs. CORPORATION BANK	February 11, 2002
GOAPLAST PVT LTD Vs. CHICO URSULA DSOUZA RESIDENT OF DR CUNHA GONSLAVES ROAD BEHIND PANAJI	March 16, 2002
GODABAI MAHADU SHINDE Vs. NARAYAN TOLLAPLPA SHINDE	February 1, 2002
GODAVARI KHORE SAHAKARI DUDH UTPADAK SANGH LIMITED Vs. STATE OF MAHARASHTRA	March 7, 2002
GODAWARI STEEL PRIVATE LTD Vs. UNION OF INDIA	November 25, 2002
GODREJ AGROVET LTD Vs. ROHIT AGROVET PVT LTD	January 23, 2002
GODREJ INDUSTRIES LIMITED Vs. D G AHIRE	September 17, 2002
GODREJ V PATEL Vs. UNION OF INDIA	January 28, 2002
GOOL NOSHIR DAVIERWALA Vs. ADDITIONAL COMMISSIONER	September 4, 2002
GOPAL KISAN JADHAO Vs. STATE OF MAHARASHTRA	June 21, 2002
GOPALDAS JANKIRAM DAHAD Vs. STATE OF MAHARASHTRA	October 5, 2002
GOPALDAS JANKIRAM DAHAD Vs. STATE OF MAHARASHTRA	October 4, 2002
GORAKHNATH DONDIRAM THORAT Vs. STATE OF MAHARASHTRA	February 25, 2002
GOURI FOOD PRODUCTS Vs. PRIYA TRADING CO	April 26, 2002
GOVERNMENT OF GOA Vs. IVO AGNELO SANTIMANO	August 16, 2002
GOVERNMENT OF MAHARASHTRA Vs. ASHOK KHOT	July 10, 2002
GOVIND VISHWANATH KULKARNI Vs. YOGESHWARI EDUCATION SOCIETY	August 2, 2002
GOVIND VITHOBA KENGAR Vs. STATE OF MAHARASHTRA	August 19, 2002
GTC LIMITED Vs. ROYAL CONSULTING RV BEING A COMPANY REGISTERED UNDER THE LAWS OF HOLLAND AND	November 30, 2002
GUJAWWA SHIVANNA GUMTE Vs. T C SHRIKANT	January 8, 2002
GULAB Vs. P O SCHOOL TRIBUNAL	September 3, 2002
GULAM KADAR GULAM RASOOL Vs. STATE OF MAHARASHTRA	June 26, 2002
GULAM NABI GULAM GAWAS DEAD Vs. STATE OF MAHARASHTRA	July 18, 2002
GUNWANT LAXMAN INGALE Vs. STATE OF MAHARASHTRA	July 18, 2002
GURUDAYALSINGHMEHERSINGH BINDRA Vs. BASANTSINGHMEHERSINGH BINDRA	March 1, 2002
HABITAT UK LIMITED FORMERLY Vs. HABITAT INDIA PRIVATE LIMITED	December 19, 2002
HAGGLUNDS DRIVES AB Vs. NATIONAL HEAVY ENGINEERING CO OPERATIVE LTD	February 6, 2002
HAJI ABDUL MAJID HAJI ABDUL GANI Vs. CUSTODIAN OF ENEMY PROPERTY GOVERNMENT OF INDIA IN POSSESSION OF THE	December 12, 2002
HALIMABAI Vs. RAKESH KUMAR MUKHASIA	June 13, 2002
HAMID KHWAJI SAHEB SAYYED Vs. KASHILDA EDWARD FONSECA	January 11, 2002
HAMIDA BANOO GULAM RASOOL SHAIKH Vs. M N SINGH COMMISSIONER OF POLICE	August 14, 2002
HANMU MHADU NALE SHRI NIVRUTTI MHADU NALE SHRI SADASHIV MHADU NALE Vs. VASANT PARASHARAM KILLEDAR JAYSING SHRIPATI KILLEDAR RAJARAM SHRIPATI	January 10, 2002
HARCUS LOBO RESIDING AT 23/53 CHURCH STREET MAZAGAON BOMBAY 400 010 Vs. HAROLD J DCOSTA RESIDING AT 1103 BRIDGE VIEW HANSRAJ ROAD BOMBAY 400 023	February 27, 2002
HARDAYAL SINGH HARCHARAN SINGH Vs. SUPERINTENDENT OF STATE EXCISE	April 29, 2002
HARESHKUMAR MATHURADAS LATHIA Vs. ABDULKADAR HUSSAIN IBRAHIM	September 4, 2002
HARI J S BHANGUI DECEASED THRU LRS Vs. CUSTODIO GODINHO	January 11, 2002
HARI S YADAV Vs. HIRALAL PRABHU YADAV	April 4, 2002
HARI SHANKAR SINGHANIA Vs. GAUR HARI SINGHANIA	July 10, 2002
HARIBHAUBHIKA KUMAR Vs. STATE OF MAHARASHTRA	October 21, 2002
HARINARAYAN G BAJAJ Vs. SECURITIES APPELLATE TRIBUNAL	October 31, 2002
HARINARAYAN G BAJAJ Vs. SHAREDEAL FINANCIAL CONSULTANTS PRIVATE LIMITED	December 13, 2002
HARIRAM PANDURANG GAIKWAD Vs. BALBHIMRAO KRISHNAJIRAO KADAM	July 19, 2002
HARISHCHANDRA SHANKAR THAKUR Vs. ROCKEY JOSEPH REBELLO	June 6, 2002
HAROON RASHID NIZAMUDDIN UMATIYA Vs. JIVATLAL PURTAPSHI	December 16, 2002
HARSHAD SUNDERLAL MANIAR Vs. SPECIAL LAND ACQUISITION OFFICER	May 3, 2002
HARSHADRAI O MODY Vs. BANK OF INDIA	August 2, 2002
HASAN IMAM INAMDAR Vs. STATE OF MAHARASHTRA	June 6, 2002
HASMUKHLAL JAYANTILAL DOSHI Vs. UNION OF INDIA	March 1, 2002
HATIBU MUNGIS KHAMISHI Vs. NARCOTIC CELL ANDHERI UNIT AND THE STATE OF MAHARASHTRA	October 7, 2002
HAZRAT BABA TAJUDDIN TRUST Vs. ABDUL RAHIM KHAN	June 28, 2002
HEAD MISTRESS MS P DSOUZA FATIMADEVI ENGLISH HIGH SCHOOL AND 2 ORS Vs. NYMPHIA PEREIRA AND 2 ORS	September 11, 2002
HEENA RESTAURANT AND BAR Vs. MADHUKAR M DEWADIGA	February 26, 2002
HEGDE APPA DHONDIBA Vs. SOMESHWAR SHIKSHAN PRASARAK MANDAL	March 20, 2002
HEMANT MADHUKAR PATIL Vs. SHAKUNTALA ARVIND BRAMHABHATT	January 9, 2002
HEMANT MAROTRAO SAHARE Vs. MAHARASHTRA STATE BOARD OF SECONDARY	July 4, 2002
HERDILLIA CHEMICALS EMPLOYEES UNION Vs. HERDILLIA CHEMICALS LTD	August 30, 2002
HIGH COURT OF JUDICATURE OF BOMBAY Vs. MANISHA KOIRALA	October 17, 2002
HILL SON AND DINSHAW LIMITED Vs. P G PEDNEKAR	April 2, 2002
HINDSONS PRIVATE LIMITED Vs. UNION OF INDIA	February 21, 2002
HINDUSTAN AERONAUTICS LIMITED Vs. STATE OF MAHARASHTRA	October 4, 2002
HINDUSTAN COMPOSITES LIMITED Vs. JASBIR SINGH RANDHAWA	April 2, 2002
HINDUSTAN DORR OLIVER LIMITED Vs. N	October 21, 2002
HINDUSTAN LEVER LIMITED Vs. S V HINGE	February 11, 2002
HITECHI JEWELLERY INDUSTRIES LTD Vs. MESSRS CHOKSI ARVIND JEWELLERS	December 3, 2002
HONOURABLE DISTRICT AND SESSIONS JUDGE DHULE Vs. JAIKISAN SHIVRAM PATIL	July 22, 2002
HOTEL OBEROI TOWERS Vs. GOPAL NAIDU	March 19, 2002
HOUSA K. PATIL (KUM.) Vs. STATE OF MAHARASHTRA AND OTHERS	June 17, 2002
HOUSING DEVELOPMENT FINANCE CORPORATION LTD Vs. PERVIN B MEHTA	August 1, 2002
HUSAINALI HAJI ESMAIL BADAKSHA Vs. RADHE SHYAM CO-OP HSG SOCIETY LTD	July 12, 2002
HUSEN ABA BAHADUR Vs. SAKHARAM GANESH PUJARI	August 20, 2002
HUSSAIN MOHAMMED MUJAWAR Vs. STATE OF MAHARASHTRA	March 16, 2002
HUTATMA RAJESHWARRAO WAKDE GRAM VIKAS PRATISTHAN Vs. CHIEF OFFICER, MUNICIPAL COUNCIL	February 27, 2002
HUTATMA RAJESHWARRAO WAKDE GRAM VIKAS PRATISTHAN Vs. CHIEF OFFICER MUNICIPAL COUNCIL	February 26, 2002
HYDROCLAVE SYSTEM CORPORATION Vs. JAIN HYDRAULIC PRIVATE LIMITED	August 29, 2002
I T C LIMITED Vs. GTC INDUSTRIES LTD	July 5, 2002
I T C LIMITED Vs. GTC INDUSTRIES LIMITED	July 4, 2002
IBRAHIM HANIF MULANI Vs. GENERAL MANAGER WALCHANDNAGAR INDUSTRIES LIMITED SATARA	April 19, 2002
IBRAHIMKHAN PIRKHAN PATHAN Vs. STATE OF MAHARASHTRA	October 5, 2002
ICICI LTD Vs. STATE OF MAHARASHTRA	April 11, 2002
IL AND FS TRUST COMPANY LIMITED Vs. BIRLA PERUCCHINI LIMITED	October 10, 2002
IN MATTER OF COMPANIES ACT, 1956 Vs. IN THE MATTER OF AMALGAMATION OF SHAILY	November 18, 2002
IN RE: AMALGAMATION OF SHAILY ENGINEERING PLASTICS LIMITED AND ORS. Vs. STATE	November 18, 2002
INAMKHAN S O ABDUL LATIF PATHAN Vs. STATE OF MAHARASHTRA	June 4, 2002
INDAMER COMPANY PRIVATE LIMITED Vs. PRICY DSOUZA	September 11, 2002
INDCHEMIC HEALTH SPECIALITIES PRIVATE LIMITED Vs. NAXPAR LABS PRIVATE LIMITED	June 5, 2002
INDIA DYESTUFF INDUSTRIES LTD Vs. UNION OF INDIA	February 21, 2002
INDIAN COMMERCIAL COMPANY LIMITED Vs. AMRISH KILACHAND	March 26, 2002
INDIAN EXPRESS NEWSPAPERS BOM PRIVATE LIMITED Vs. UNION OF INDIA	August 20, 2002
INDIAN RAYON and INDUSTRIES LIMITED Vs. STATE OF MAHARASHTRA	December 13, 2002
INDIAN SEAMLESS STEEL AND ALLOYS LTD Vs. UNION OF INDIA	December 16, 2002
INDRABALI RAMNIHOR YADAV Vs. PHOENIX MILLS LTD	March 13, 2002
INDRAPAL SHIVCHARAN HIREKHAN Vs. STATE OF MAHARASHTRA	September 24, 2002
INDUBAI GOVINDRAO LAD Vs. ANJELINABAI JITENDRAKUMAR BAFNA	September 3, 2002
INDUBAI VEDU KHAIRNAR Vs. STATE OF MAHARASHTRA	April 24, 2002
INNOVATIONS GARMENT LTD. Vs. S.K. SINGE & ANR	June 24, 2002
INSTITUTE MENEZES BRAGANZA AND DR BAILON DE SA Vs. STATE OF GOA AND DIRECTOR OF ART AND CULTURE	October 10, 2002
INSTITUTE OF MECHANICAL ENGINEERS INDIA Vs. R N ENGINEER	July 4, 2002
INTELLIGENCE OFFICER DRI Vs. AMJAD HUSEEIN KHAN	February 13, 2002
INTERNATIONAL AIRPORTS AUTHORITY EMPLOYEES UNION Vs. INTERNATIONAL AIRPORTS AUTHORITY OF INDIA	April 1, 2002
ION EXCHANGE INDIA LIMITED Vs. PARAMOUNT LIMITED	November 30, 2002
IPCA LABORATORIES LIMITED Vs. SAVITA PHARMACEUTICALS PRIVATE LIMITED	July 26, 2002
IRANNA GUNDEL A PARTNERSHIP FIRM Vs. SATCHIDANAND SANTIANATH MAHARAJ	June 13, 2002
ISHWAR ALIAS TONI DAMDUJI KAMDE Vs. STATE OF MAHARASHTRA	April 10, 2002
ISHWAR S/O SHYAMRAOJI CHARLEWAR Vs. NANDKISHOR	July 31, 2002
ISHWARBHAI RANCHODDAS PARMAR Vs. STATE OF MAHARASHTRA	December 17, 2002
ISHWARDAS PREMKUMAR CHORADIYA Vs. STATE OF MAHARASHTRA	March 28, 2002
ISLAMIC INVESTMENT COMPANY Vs. UNION OF INDIA	March 22, 2002
ISLAMIC REPUBLIC OF IRAN Vs. M V MEHRAB	July 9, 2002
ISLAMIC REPUBLIC OF IRAN Vs. M V MEHRAB	September 9, 2002
ISMAIL GAGJIBHAI KHOKHAR Vs. MALUKCHAND RAICHAND DOSHI SHRI K D PATANKAR CHIEF JUDGE AND SHRI A D	January 10, 2002
ITO Vs. ROYAL DIAM	September 6, 2002
J M BAXI AND CO Vs. DEPUTY COLLECTOR OF CUSTOMS	August 6, 2002
J R KULKARNI Vs. DIRECTORATE OF HEALTH SERVICES MAHARASHTRA STATE	August 30, 2002
J S MISHRA Vs. EDUCATION OFFICER SECONDARY ZILLA PARISHAD	September 17, 2002
J S MISHRA Vs. EDUCATION OFFICER SECONDARY ZILLA PARISHAD AKOLA	September 12, 2002
J T CHINDALIA Vs. LIFE INSURANCE CORPORATION OF INDIA	February 25, 2002
JACOB CHINNANNAN Vs. SUDARSHAN ALUMINIUM INDUSTRIES LIMITED	February 1, 2002
JAFAR AHMED ALIAS JAFAR FANTOOSH MOHAMAD RAZZAK KHAN Vs. M N SINGH COMMISSIONER OF POLICE	January 28, 2002
JAGANNATH KASHINATH ALIAS BABARAO KADTANE Vs. UNION OF INDIA	November 27, 2002
JAGDISH PRASAD GYANIRAM AGARWAL Vs. UTTAMCHAND ALIAS MOHANLAL DEEPCHAND CHORDIYA	April 10, 2002
JAGDISH RAMDHAN SINGH Vs. KEKI RATTANSHA KALAPESI	January 22, 2002
JAGDISHPRASAD M. JOSHI Vs. DEPUTY COMMISSIONER OF INCOME-TAX	October 9, 2002
JAHANGIR ABDUL SAHEB ZARI Vs. BALWANT RAMCHANDRA BHOKARE	July 5, 2002
JAI BHAGWATI IMPEX PVT. LTD. Vs. UNION OF INDIA (UOI)	June 10, 2002
JAIBUNBI GULAMBEG Vs. KAMAL PRABHAKAR RENGE	July 11, 2002
JAIKUMAR RUPRAO DHUMALE Vs. ASSISTANT REGISTRAR	December 17, 2002
JAINAB SALE MOHAMMED Vs. M N SINGH COMMISSIONER OF POLICE	August 16, 2002
JALGAON DISTRICT FERTILISERS PESTICIDES AND SEEDS DEALERS ASSOCIATION Vs. STATE OF MAHARASHTRA	October 22, 2002
JAMIL AHMED Vs. STATE OF MAHARASHTRA	July 8, 2002
JAMNADAS MADHAVJI AND CO Vs. UNION OF INDIA	December 20, 2002
JAMUNA SAGAR CO-OP HSG SOC LTD Vs. J M C CONSTRUCTION CO	September 17, 2002
JANABHAI RAGHUNATH KHOMANE Vs. HIRABAI MALHARI ATOLE	November 29, 2002
JANARDHAN APPA MARTAND APPA BONDRE Vs. STATE OF MAHARASHTRA	December 17, 2002
JANATA MAZDOOR UNION Vs. TAS ENGINEERING PRIVATE LIMITED	April 12, 2002
JASHU M PATEL Vs. SHIVDATTA R JOSHI	December 9, 2002
JAVED HUSSAIN ABDUL RAHIM SHAIKH Vs. M N SINGH	June 12, 2002
JAY CONTAINER SERVICES CO PRIVATE LIMITED Vs. S D S SHIPPING PRIVATE LIMITED	September 27, 2002
JAYANT DYES AND CHEMICAL CO Vs. DEPUTY COMMISSIONER SALES TAX ADM III	October 22, 2002
JAYANTI GOBINDRAM JAGTIANI Vs. ILAC LIMITED	April 16, 2002
JAYASHREE DATTATRAYA CHAVAN Vs. PARVATABAI BABURAO CHAVAN	January 22, 2002
JAYESH H PANDEY Vs. SUKANYA HOLDINGS PRIVATE LIMITED	July 8, 2002
JAYSEN JAYANT RELE Vs. SHANTARAM GANPAT GUJAR	March 4, 2002
JAYSHREE RAJENDRA CHAVAN Vs. NEW INDIA ASSURANCE COMPANY LIMITED	March 5, 2002
JAYSINGBHIMRAO GHUGE SAU INDIRABAI Vs. MOTIRAM UKANDA KHILLARE GANESH LAXMAN AANDHALE NARAYAN PRATAPRAO GHUGE	December 4, 2002
JETU JACQUES TARU LALVANI Vs. SHREEJI MINERAL WATERS PRIVATE LIMITED AND ASHOK MISHRIMAL PARMAR	October 25, 2002
JETU JACQUES TARU LALVANI Vs. SHREEJI MINERAL WATERS PVT. LTD.AND ORS. AND ASHOK MISHRIMAL PARMAR AND ORS.	October 24, 2002
JHAVERILAL POPAT DEDHIA Vs. STATE OF MAHARASHTRA	December 17, 2002
JHUNJHUNWALA COMPANY Vs. ASSISTANT COMMISSIONER OF INCOME TAX	November 21, 2002
JINDAL DRUGS LIMITED Vs. NOY VALLESINA ENGINEERING SPA	February 6, 2002
JINDAL IRON AND STEEL CO LIMITED Vs. UNION OF INDIA	August 6, 2002
JIVAN NATHU BANGLE Vs. STATE OF MAHARASHTRA	June 20, 2002
JOAO COUTINHO Vs. STATE	October 1, 2002
JOHNSON AND JOHNSON LIMITED Vs. DEPUTY CHIEF CONTROLLER OF IMPORTS AND EXPORTS	December 17, 2002
JOS PETER DSOUZA Vs. VILAS P THALI	December 20, 2002
JOTHAM WANGILA WANYAMA Vs. ASSTT DIRECTOR OF INTELLIGENCE N C B AND STATE OF MAHARASHTRA	October 29, 2002
JYOTI RAJEEV AGARWAL Vs. UNION OF INDIA	January 23, 2002
K K VASUDEVA KURUP Vs. PHULCHAND EXPORTS LTD	November 1, 2002
K K VASUDEVA KURUP Vs. UNION OF INDIA	June 26, 2002
K MOHAN AND CO EXPORTS Vs. M H VATNANI ASSISTANT COMMISSIONER OF SALES TAX	January 9, 2002
K S AGRAWAL Vs. TRIBUNAL AND ASSISTANT REGISTRAR	February 1, 2002
K.N. CHAINANI Vs. INDIAN INSTITUTE OF TECHNOLOGY	March 1, 2002
KAIKSHROO H BILLIMORIA Vs. PROTHONOTARY AND SR MASTER BOMBAY HIGH COURT	April 17, 2002
KAILAASH VASANTRAO GHULE Vs. STATE OF MAHARASHTRA	October 17, 2002
KAIPANA MADHUSUDAN PARANJPE Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY	October 3, 2002
KAKOLI SHYAMLAL SIRCER Vs. NAGPUR UNIVERSITY	March 1, 2002
KAMAL SAHDEV KARNA Vs. BHARAT PETROLEUM CORPORATION LIMITED	February 14, 2002
KAMALAKAR RAMDAS DUSANE Vs. STATE OF MAHARASHTRA	February 18, 2002
KAMLAKANT UDAIBHAN SINGH Vs. STATE OF MAHARASHTRA	October 24, 2002
KAMLAKAR S/O ALEKARAO PATHAK Vs. MAINABAI ASHOK AMRAO	April 9, 2002
KAMLESH K NABOJYA Vs. DIAMOND CUTTING FACTORY	January 31, 2002
KAMLESH RAMPALAT KASHYAP Vs. M N SINGH	January 15, 2002
KANHAYALAL RAMLAL BAGADIA Vs. STATE OF MAHARASHTRA	March 16, 2002
KANHYALAL GANESH FARADIYA Vs. STATE OF MAHARASHTRA	August 29, 2002
KANTILAL PAREKH Vs. UNION OF INDIA	August 13, 2002
KANTILAL RAVJI MEHTA Vs. SAYARABAI CHHAGANLAL KERING	July 5, 2002
KARAD URBAN CO-OPERATIVE BANK LIMITED Vs. SURESH PURUSHOTTAM KHATAVKAR	January 31, 2002
KARBHARI MAROTIRAO LAD Vs. STATE OF MAHARASHTRA	October 8, 2002
KARIMKHA AJIJKHA Vs. STATE OF MAHARASHTRA	October 23, 2002
KASHIBAI D/O BHAGWAN GIRI Vs. STATE OF MAHARASHTRA THE JOINT DIRECTOR HIGHER EDUCATION AND SHRI	November 1, 2002
KASHINATH BHIKARAMJI RAURALE Vs. PRESIDENT R R LAHOTI	October 1, 2002
KASHIRAO KISAN LAHALE Vs. STATE OF MAHARASHTRA	July 23, 2002
KAUTIKRAO TOTARAM THALE Vs. STATE OF MAHARASHTRA	August 29, 2002
KAVITA SAKHARAM CHAVAN Vs. COMMISSIONER KONKAN DIVISION	October 4, 2002
KAVITHA N RUPANI Vs. STATE OF MAHARASHTRA	January 15, 2002
KAWADU TULSIRAMJI MARASKOLHE Vs. STATE OF MAHARASHTRA	September 12, 2002
KEDARLING VIKAS SEVA SCY LTD Vs. DINKAR BHIMRAO RAUT	July 17, 2002
KEKI BOMI DADISETH Vs. STATE OF MAHARASHTRA	January 17, 2002
KESHAV GANESH BEDEKAR Vs. GOPINATH KRISHNA SALUNKE	October 1, 2002
KHAMGAON URBAN CO OPERATIVE BANK LIMITED Vs. DEEPAK WAMANRAO WARE	August 8, 2002
KHANDESHURBAN COOPERATIVE CREDIT SOCIETY LTD Vs. ASHOK RAMESHWAR AGRAWAL	April 22, 2002
KHODADAD ARDESHIR LEADER Vs. SUNDHAKAR ANANTRAM SHETTY	August 16, 2002
KHURSHED BANOO MURTAZA HASAN SINCE Vs. VASANT MALLIKARJUN MANTHALKAR SINCE	August 9, 2002
KILLICK CARIBONIUM Vs. UNION OF INDIA	January 25, 2002
KINJAL VASANTRAI SANGANI Vs. STATE OF MAHARASHTRA	July 31, 2002
KIRAN K GUJAR Vs. PRADIP B KASAVKAR	June 6, 2002
KIRAN SAHADEORAO RAOO Vs. STATE OF MAHARASHTRA	September 4, 2002
KIRAN SHAILEN JHAVERI Vs. STATE OF MAHARASHTRA	April 10, 2002
KISAN ANANDA VARADE DR Vs. PUNJABRAO KRISHI VIDYAPEETH AKOLA	August 27, 2002
KISAN DEVKA PAWAR Vs. STATE OF MAHARASHTRA	July 26, 2002
KISAN DEVKA PAWAR Vs. STATE OF MAHARASHTRA	June 26, 2002
KISAN MAHADEO MODAK Vs. STATE OF MAHARASHTRA	October 8, 2002
KISAN PANDURANG VARKAD Vs. JAISING MARUTI VARKAD	February 8, 2002
KISHAN RAMCHANDRA KUMBHAR Vs. KASHINATH BANDU TELI	June 6, 2002
KISHANCHAND LILARAM BAJAJ Vs. STATE OF MAHARASHTRA	February 15, 2002
KISHOR MAHADEO KAMBLE Vs. UNION OF INDIA	November 18, 2002
KISHOR RAJARAM DURGE Vs. DEPUTY COMMISSIONER OF POLICE	October 24, 2002
KISHOR S KASARE Vs. S KUMARS GROUP OF COMPANIES BOMBAY	July 16, 2002
KISHOR WAMAN DARNE Vs. TARABAI WAMAN GHARAT	February 15, 2002
KISHORILALLAXMINARAYAN CHANDAK Vs. LEELABAI WD/O NANDIRAM HOLANI	June 26, 2002
KLIN O PACK Vs. UNION OF INDIA	February 25, 2002
KOLHAPUR ZILLA SAHAKARI DUADH UTPADAK SANGH LTD Vs. STATE OF MAHARASHTRA	June 21, 2002
KOLHAPUR ZILLAH SAHAKARI DUDH UTPADAK SANGH LIMITED KOLHAPUR Vs. KOLHAPUR ZILLAH SAHAKARI DUDH UTPADAK KARAMACHARI SANGHATANA	February 26, 2002
KONDIBA DATTARAO MIRASHE Vs. STATE OF MAHARASHTRA	September 12, 2002
KOYAPPAKALATHIL AHAMED KOYA Vs. A S MENON INSPECTOR OF CUSTOMS P	July 3, 2002
KRISHNA JAGDISHPRASAD AGRAWAL Vs. STATE OF MAHARASHTRA	September 11, 2002
KRISHNA SAHAI Vs. UNION OF INDIA AND OTHERS	August 27, 2002
KRISHNAJI GANESH VAIDYA SINCE DECEASED Vs. TRIVENIBEN ANANT VIRKAR SHETE	September 5, 2002
KRISHNAJI SHANKAR MOGHE Vs. SITARAM GANGADHAR SHENDE	June 6, 2002
KTISHNAGOPAL MAHESHWARI Vs. RAMESH I GAJJAR THRU LRS	June 11, 2002
KUMAR CONSTRUCTIONS Vs. DESHASTHA REGVED SANSTHA	April 12, 2002
KUSUM DADARAO KHANDAGALE Vs. DADARAO BAJIRAO KHANDAGALE	August 12, 2002
KUSUM DEVIDAS WANKHEDE Vs. STATE OF MAHARASHTRA	May 2, 2002
LAFFANS INDIA PRIVATE LIMITED Vs. PANCHAM SINGH RAWAT	August 30, 2002
LAKHAN ALIAS RAJU BABAN YEDAVE YEVALE Vs. STATE OF MAHARASHTRA	September 18, 2002
LAKHAN SINGH Vs. PRESIDING OFFICER	March 3, 2002
LAKHANSINGH NYHALSINGH PADWALE Vs. PRESIDING OFFICER SCHOOL TRIBUNAL	September 3, 2002
LAL MOHAMMED MESTRY Vs. ABDUL SAKUR ABDUL GAFOOR	June 4, 2002
LALIT BHALCHAND RAVANI Vs. UNION OF INDIA	September 24, 2002
LALITKUMAR RAMLAL SHARMA Vs. JADAVBAI MURLIDHAR SHARMA	April 1, 2002
LARSEN AND TOUBRO LIMITED Vs. PRIME DISPLAYS PRIVATE LIMITED	March 15, 2002
LARSEN AND TOUBRO LIMITED Vs. STATE OF MAHARASHTRA	March 7, 2002
LAXMAN BHARAMA MAHAR Vs. MAHADEO RAMCHANDRA SATOSKAR	August 27, 2002
LAXMAN BHIMA RATHOD Vs. STATE OF MAHARASHTRA	July 5, 2002
LAXMAN ONKAR KAJLE Vs. THE STATE OF MAHARASHTRA AND ORS.	September 30, 2002
LAXMAN S/O BABURAO AWALE Vs. STATE OF MAHARASHTRA	October 16, 2002
LAXMAN SHEKOJI GAJBHARE Vs. STATE OF MAHARASHTRA	August 30, 2002
LAXMAN TUKARAM DURGE Vs. STATE OF MAHARASHTRA	July 3, 2002
LAXMAN UTTAM TAJNE Vs. STATE OF MAHARASHTRA	June 12, 2002
LAXMANDAS SARVOTTAMDAS AND CO Vs. GOVINDAS RAMDAS AND CO GOPALDAS GOVINDAS DOSHI	September 5, 2002
LAXMI R KARHADKAR Vs. RESIDENT DEPUTY DISTRICT COLLECTOR	October 29, 2002
LAXMICHAND KALYANJI Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY	November 2, 2002
LAXMIKANTTUKARAM CHAUDHARI Vs. STATE OF MAHARASHTRA	December 20, 2002
LAXMINARAYAN NARAYANDAS JAJU Vs. STATE OF MAHARASHTRA	August 2, 2002
LEELA CAPITAL AND FINANCE LIMITED Vs. MODILUFT LIMITED	November 1, 2002
LEELABAI SHIONARAYAN PATURKAR Vs. LAXMIBAI MANGOJI SAKHARKAR	July 30, 2002
LEENA PATADE Vs. UNION OF INDIA	January 24, 2002
LIFE INSURANCE CORPORATION Vs. WESTERN ZONE INSURANCE EMPLOYEES ASSOCIATION	July 29, 2002
LILABAI MADEREPILLAY Vs. TAHERALLI ABDUL KAYUM	June 12, 2002
LILABAI MADRE PILLAY Vs. TAHERALLI ABDUL KAYUM	July 1, 2002
LKP MERCHANT FINANCING LTD Vs. STATE OF MAHARASHTRA	October 10, 2002
LLOYDS FINANCE LIMITED Vs. SKG SOLVEX LIMITED AND STATE OF MAHARASHTRA	February 14, 2002
LODHARANL SEWARAM SINDHI Vs. TEKCHAND MURLIDHAR RELAN	June 7, 2002
LOKMAT NEWSPAPERS LIMITED Vs. COMMISSIONER OF LABOUR STATE OF MAHARASHTRA	July 11, 2002
LOKMAT PROPRIETORS LOKMAT NEWS PAPERS LIMITED Vs. PRABHAKAR RAMBHAUJI CHOUDHARI	November 27, 2002
M A SHRIMANKAR Vs. A P ENTERPRISES AND S J AJBANI	July 23, 2002
M D KULKARNI Vs. UNION OF INDIA	June 14, 2002
M D PANCHBHAI Vs. S J FULZELE	April 5, 2002
M K MULKI Vs. KEMEN PRIVATE LIMITED	February 8, 2002
M RAMABAI WD/O RAMA REDDY Vs. NAGESH ALIAS THAKUR ASHRAFILAL	June 12, 2002
MACHINDRA RAMBHAO CHAVAN Vs. AHMEDNAGAR FORGING LTD	October 28, 2002
MADAN GANPATRAO BABAR Vs. KSHETRAPAL FINANCE PVT LTD	June 21, 2002
MADANRAO NANASAHEB CHAVAN Vs. STATE OF MAHARASHTRA	April 23, 2002
MADHAV DATATRAYA KULKARNI Vs. BANDU BABAJI SHENDAGE DECEASED	June 20, 2002
MADHAVRAIJI MURLIDHARLALJI Vs. JAISUKHBHAI DAMANI	September 18, 2002
MADHAVRAO GAJANAN DESHPANDE Vs. STATE OF MAHARASHTRA	October 17, 2002
MADHU FANTASY LAND PRIVATE LIMITED Vs. MAHARASHTRA GENERAL KAMGAR UNION	February 20, 2002
MADHUKAR DAMODAR PAWAR Vs. MADAN PURSHOTTAM PANDKAR	November 22, 2002
MADHUKAR KRISHNAJI JOSHIRAO Vs. VICE CHANCELLOR PUNJABRAO KRISHI VIDYAPEETH	December 3, 2002
MADHUKAR NARAYAN RAO Vs. RAMCHANDRA RAJARAM WANI	August 30, 2002
MADHUKAR PANDURANG KANTHALE Vs. STATE OF MAHARASHTRA	February 1, 2002
MADHURI PRAKASH KULKARNI Vs. STATE OF MAHARASHTRA	April 8, 2002
MADHUSUDAN R MAHAMBRE Vs. SPECIAL LAND ACQUISITION OFFICER	June 14, 2002
MADHUSUDAN S O PARASHRAMJI GUJAR Vs. ASSISTANT REGISTRAR FOR CO OPERATIVE SOCIETIES	January 18, 2002
MADURA COATS LIMITED Vs. P C RATHOD	January 23, 2002
MAERSK INDIA PVT. LTD. Vs. UNION OF INDIA (UOI)	July 4, 2002
MAFATLAL SECURITIES LIMITED Vs. BIRLA SUN LIFE SECURITIES LIMITED	March 22, 2002
MAGANLAL HARILAL DOSHI Vs. SARVADAMAN MANSUKHLAL DOSHI	July 9, 2002
MAHADEO GURUBASAPPADEVANA Vs. SHIVRAJ ADEAPPA AWADKE	September 6, 2002
MAHADEO PANDURANG TAMBARE Vs. STATE OF MAHARASHTRA	September 26, 2002
MAHADEV RANGNATH BARDE Vs. STATE OF MAHARASHTRA	February 1, 2002
MAHADKAR AGENCY Vs. PADMAKAR ACHANNA SHETTY	June 14, 2002
MAHALAXMI RAILWAY KARMACHARI SAHAKARI GRIHA NIRMAN SANSTHA LTD Vs. ANIL SON OF WAMANRAO GAWANDE	June 18, 2002
MAHALAXMI SAHAKARI DOODH Vs. KOLHAPUR ZILLA DOODH UTPADAK SANGH LIMITED	November 18, 2002
MAHAMOOD AHMAD MANER Vs. YAKUB SHAMAPAN MULLA	October 10, 2002
MAHARASHTRA FOOD INDUSTRIES Vs. KAMALABAI MANIKRAO WATH	September 26, 2002
MAHARASHTRA GENERAL KAMGAR UNION Vs. G L HOTELS LIMITED	July 25, 2002
MAHARASHTRA INDUSTRIAL DEVELOPMENT CORPORATION Vs. BABAN NATHAJI SARODE	September 5, 2002
MAHARASHTRA RAJYA SAHAKARI ADIWASI VIKAS MAHAMANDAL MARYADIT THROUGH ITS REGIONAL MANAGER Vs. KANTI SHANTILAL	July 25, 2002
MAHARASHTRA SHIKSHAN SANSTHA INDIRA GANDHI MADHYAMIK Vs. STATE OF MAHARASHTRA	August 1, 2002
MAHARASHTRA SHRAMIK SENA Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY	February 5, 2002
MAHARASHTRA STATE CO OPERATIVE COTTON GROWERS MARKETING FEDERATION LIMITED Vs. ARJUN ABURAO GAIKWAD	February 14, 2002
MAHARASHTRA STATE ELECTRICITY BOARD Vs. MAHARASHTRA CONDUCTORS ASSOCIATION	August 16, 2002
MAHARASHTRA STATE ELECTRICITY BOARD Vs. DATAR SWITCHGEAR LIMITED	October 7, 2002
MAHARASHTRA STATE FINANCIAL CORPORATION LIMITED Vs. NARESH KUNJILAL GUPTA	October 24, 2002
MAHARASHTRA STATE ROAD TRANSPORT CORPORATION Vs. VIJAY GANGADHAR GATTEWAR	September 11, 2002
MAHARASHTRA STATE ROAD TRANSPORT CORPORATION Vs. ASHOK LAXMAN WADKAR	November 21, 2002
MAHARASHTRA STATE ROAD TRANSPORT CORPORATION Vs. UTTAM SHATRUGHAN RASERAO	May 3, 2002
MAHARASHTRA STATE ROAD TRANSPORT CORPORATION Vs. NAMDEO RAMCHANDRA MUSALE	March 7, 2002
MAHARASHTRA STATE ROAD TRANSPORT CORPORATION, BOMBAY Vs. MILIND MURLIDHAR KSHIRSAGAR	November 21, 2002
MAHARASHTRA STATE ROAD TRANSPORT CORPORATION, BOMBAY & OTHERS Vs. SANJEEV SADASHIV. POTNIS	March 22, 2002
MAHARASHTRA SURAKSHA RAKSHAK AGHADI Vs. STATE OF MAHARASHTRA	April 5, 2002
MAHARU BHILA KHAIRNAR Vs. STATE OF MAHARASHTRA	September 16, 2002
MAHENDRA PRABHAKAR GAIKWAD Vs. STATE OF MAHARASHTRA	February 26, 2002
MAHINDRA AND MAHINDRA LIMITED Vs. SUNIL YESHWANT PANDIT	January 11, 2002
MAHINDRA AND MAHINDRA LIMITED Vs. UNION OF INDIA	September 13, 2002
MAHINDRA AND MAHINDRA LIMITED Vs. N B NARAWADE	August 23, 2002
MAHINDRA AND MAHINDRA LTD Vs. VIJAY DAMODAR MEHTA	March 13, 2002
MAHOMED HASSAN SAMRU Vs. PEER HAZARATH DIWANSHAH DARGAH TRUST	March 16, 2002
MAJID AHMEDBHAI OOMERBHOY Vs. RASHID SATTAR OOMERBHOY	April 8, 2002
MAK IMPEX CHEMICALS P LTD Vs. UNION OF INDIA	October 7, 2002
MAKBUL RASUL ALIAS BABALAL Vs. DASTAGIR DADA JAMADAR	October 5, 2002
MAKBUL RASUL ALIAS BABALAL Vs. DASTAGIR DADA JAMDAR	October 4, 2002
MANDE DPENHA Vs. SAPAL FARMROZE PRINTERS SINCE DECEASED	September 16, 2002
MANEKLAL ANANDJI Vs. POPATLAL B SHAH	February 20, 2002
MANEKLAL D SHAH Vs. P K GUPTA COMMISSIONER OF INCOME TAX	February 8, 2002
MANGALA P NAGARGOJE Vs. STATE OF MAHARASHTRA	September 30, 2002
MANGALA VISHWANATH PATIL Vs. HIGI IMPEX PVT. LTD. AND OTHERS	July 5, 2002
MANGALABAI VIJAYSINGH PATIL Vs. STATE OF MAHARASHTRA	February 4, 2002
MANGANESE ORE INDIA LTD Vs. MUNICIPAL COUNCIL KHAPA	December 18, 2002
MANGESH TANU SOLKAR AND SHRI MACHINDRAALIASVIJAY JAGANNATH HAJARE Vs. STATE OF MAHARASHTRA	July 23, 2002
MANGILAL NARSINGDAS GATTANI Vs. SHALIGRAM UKARDA PAYGHAN	June 12, 2002
MANIK RAMBHAU PACHGHARE Vs. CHIEF EXECUTIVE OFFICER ZILLA PARISHAD	March 13, 2002
MANIK RAMCHANDRA YADAO Vs. STATE OF MAHARASHTRA	July 4, 2002
MANIK VISHWANATHRAO JOSHI Vs. STATE OF MAHAASHTRA	November 28, 2002
MANIKGARH CEMENT Vs. STATE OF MAHARASHTRA	November 26, 2002
MANISH MANGAL ALIAS DUDHNATH SHRIWAS Vs. STATE OF MAHARASHTRA	January 25, 2002
MANISHA KOIRALA Vs. SHASHILAL NAIR	August 30, 2002
MANISHA KOIRALA II Vs. SHASHILAL NAIR	October 17, 2002
MANJIRI RANGANATH KULKARNI Vs. STATE OF MAHARASHTRA	August 8, 2002
MANJU Vs. SHRIPAD GOVIND DESPANDE	January 28, 2002
MANJULABAI KISNA GULABE Vs. STATE OF MAHARASHTRA	April 24, 2002
MANOHAR LAXMAN KULKARNI Vs. PADMAVATI LAXMAN GANESH KULKARNI	November 11, 2002
MANOHAR NARAYANRAO PRANJALE Vs. STATE OF MAHARASHTRA	February 18, 2002
MANOHAR VAMAN RAIKAR Vs. STATE OF MAHARASHTRA	October 11, 2002
MANOHAR YASHWANT KADAM Vs. STATE OF MAHARASHTRA	December 17, 2002
MANOJ BAPURAO GEDAM Vs. STATE OF MAHARASHTRA	June 19, 2002
MANOJ BHASKARAO KARNIK Vs. CITY OF NAGPUR CORPORATION	December 18, 2002
MANSI ANIRUDDHA PUSALKAR Vs. ANIRUDDHA RAMCHANDRA PUSALKAR	March 4, 2002
MARATHAWADA VIDYUT PRAKALP AND VIDUT KAMGAR KARMCHARI UNION Vs. STATE OF MAHARASHTRA	July 22, 2002
MARATHWADA SARWA SHRAMIK Vs. ASSISTANT DIRECTOR DEPARTMENT OF SOCIAL FORESTRY	April 3, 2002
MARICO INDUSTRIES LIMITED Vs. SARFARAJ TRADING COMPANY	March 15, 2002
MARICO INDUSTRIES LTD Vs. SARFRAJ TRADING CO	August 16, 2002
MARIE FERNANDES Vs. PRAKASH H JAIN	July 17, 2002
MARITIME ASSOCIATION OF SHIP OWNERS SHIP MANAGERS AND AGENTS Vs. MACKINNON MACKENIZE AND COMPANY LIMITED	July 11, 2002
MAROTI U WANKHEDE Vs. STATE OF MAHARASHTRA	October 9, 2002
MAROTI U WANKHEDE Vs. STATE OF MAHARASHTRA	October 8, 2002
MARUTHI TIRMULI Vs. STATE OF GOA	October 30, 2002
MARUTI SHIVA MADNE DIED Vs. VIMALABAI PHULCHAND GANDHI	March 4, 2002
MARUTI UDYOG LTD Vs. AMIT KUMAR BHOWMIK	December 5, 2002
MAYA KISHORE MOHNANI Vs. THAKURDAS KHANCHAND CHAWLA	July 25, 2002
MAYHAIL FINN JAMES Vs. V S BHOSALE ASSISTANT COLLECTOR OF CUSTOMS PROSECUTION CELL AIRPORT AND	July 18, 2002
MAZAGAON DOCK LTD Vs. ENGINEERING WORKERS UNION	June 4, 2002
MEDLEY LABORATORIES P LIMITED Vs. ALKEM LABORATORIES LIMITED	May 2, 2002
MEENAL D/O PANDURANG MARATHE Vs. NORTH MAHARASHTRA UNIVERSITY	April 15, 2002
MEGHRAJ RAGHOBAJI NEVLE Vs. ADDITIONAL COLLECTOR	February 11, 2002
MEHEBOOBBHAI ANWAR MISTRI Vs. KRISHNABAI SHIVRAM INAMKE	July 1, 2002
MINA FUSADE L/H OF LATE SAYAJIRAO P. GAEKWAR Vs. WTO	May 23, 2002
MINE MANAGER MANGANESE ORE INDIA LTD Vs. SHYAMKUNJILAL YADAV	June 18, 2002
MINING AND ALLIED MACHINERY CORPORATION WORKERS UNION Vs. MINING AND ALLIED MACHINERY CORPORATION LIMITED	April 23, 2002
MIRZA KADIR BAIG RASUL BAIG Vs. DISTRICT COLLECTOR	December 19, 2002
MISHRIMAL JETHMAL OSWAL Vs. LONAVLA MUNICIPAL COUNCIL	July 26, 2002
MISS SHERI RUSI CRAWFORD Vs. MUMBAI CITY TABLE TENNIS ASSOCIATION	July 26, 2002
MITHAILAL JAGRAM GUPTA Vs. STATE OF MAHARASHTRA	December 17, 2002
MITRADEVI ALIAS MINITRADEVI AMRUTLAL GUPTA Vs. STATE OF MAHARASHTRA	October 18, 2002
MMTC LIMITED Vs. STERLITE INDUSTRIES INDIA LIMITED	August 5, 2002
MODERN RUBBER INDUSTRIES Vs. UNION OF INDIA	December 2, 2002
MODI ENTERTAINMENT NETWORK Vs. W S G CRICKET PTE LIMITED	January 30, 2002
MODISTONE LTD Vs. STATE OF MAHARASHTRA	July 25, 2002
MOHAMMAD ALI MOHMAD SIDDIQUI Vs. STATE OF MAHARASHTRA	June 5, 2002
MOHAMMAD ALLIMUDDIN Vs. STATE OF MAHARASHTRA	October 16, 2002
MOHAMMAD HAFIZ HABIBULLA MUSALMAN Vs. STATE OF MAHARASHTRA	October 23, 2002
MOHAMMAD HANIF MANSOORI Vs. STATE OF MAHARASHTRA	September 17, 2002
MOHAMMAD ISMAIL KARIM PATEL ANSARI Vs. STATE OF MAHARASHTRA	September 12, 2002
MOHAMMAD ISMAIL MOHAMMAD ISRAIL Vs. STATE OF MAHARASHTRA	October 1, 2002
MOHAMMAD RAFIQUE ABDUL RAJJAK Vs. STATE OF MAHARASHTRA	April 16, 2002
MOHAMMAD UBED ABDUL RASHID ANSARI Vs. M N SINGH COMMISSIONER OF POLICE	July 5, 2002
MOHAMMED ALLIMUDDIN Vs. STATE OF MAHARASHTRA	October 17, 2002
MOHAMMED HASSAN KHAN Vs. MOHMMEDMAJIDULLA	April 24, 2002
MOHAMMED SADIQ ABDUL KHALIL PATEL AND FIVE ORS Vs. V Y CHOUGHULE P S I AND TWO ORS	October 17, 2002
MOHAMMEDALI SAMIULLA SHAIKH Vs. M N SINGH COMMISSIONER OF POLICE	July 4, 2002
MOHAN MAHADEO LOHARE Vs. STATE OF MAHARASHTRA	November 20, 2002
MOHAN MAHADEO LOHARE Vs. STATE OF MAHARASHTRA	November 21, 2002
MOHAN PRAKASH DHARAM PRAKASH CHIMANJI Vs. PUSHPA MOHAN PRAKASH CHIMANJI	October 10, 2002
MOHANDEVI Vs. SPECIAL LAND ACQUISITION OFFICER	July 1, 2002
MOHANLAL GOWARDHAN BAID Vs. KHANDELWAL BROTHERS LIMITED	June 12, 2002
MOHANLAL S O DIPCHAND BHANSALI Vs. STATE OF MAHARASHTRA	December 5, 2002
MOHASIN ALI MUNEER ALI SAYYED Vs. CHIEF EXECUTIVE OFFICER ZILLA PARISHAD	September 17, 2002
MOHD FAIYAZ ALAM MOHD ZAKIR SHEIKH Vs. STATE OF MAHARASHTRA	January 23, 2002
MOHD HAFIZHABIBULLA Vs. STATE OF MAHARASHTRA	October 23, 2002
MOHD ZISHAN SULTAN AHMED SHAIKH Vs. M N SINGH COMMISSIONER OF POLICE GREATER BOMBAY	April 3, 2002
MOHINDER SINGH DEVYAL Vs. APPAJEET DEVYAL	November 29, 2002
MOPAC PLAST PRIVATE LIMITED Vs. STATE BANK OF INDIA	October 17, 2002
MORESHWAR Vs. STATE OF MAHARASHTRA MINISTRY OF REVENUE AND FOREST	December 20, 2002
MORESHWAR ATMARAM GONDANE Vs. STATE OF MAHARASHTRA	September 11, 2002
MORESHWAR JALSU SAYAM Vs. STATE OF MAHARASHTRA	October 29, 2002
MORESHWAR MAHADEO BIDWAIK Vs. EDUCATION OFFICER (SECONDARY), ZILLA PARISHAD, NAGPUR & ORS.	March 20, 2002
MOTILAL S/O KANHAYALAL BHARADIYA Vs. KEDARMAL JAINARAYAN BHARADIYA & ORS.	January 20, 2002
MOTILALKHANAYALAL BHARADIYA Vs. KEDARMAL JAINARAYAN BHARADIYA	January 23, 2002
MOTIRAM BHAICHAND SHAH (DECEASED BY LRS) Vs. INDIRA GANESH JOGDEO	April 30, 2002
MOTIRAM MAROTI DHULE Vs. STATE OF MAHARASHTRA	July 3, 2002
MOTIRAM MAROTI DHULE Vs. STATE OF MAHARASHTRA	July 8, 2002
MOTOROLA INDIA LIMITED Vs. KIKLU I MALANI	June 11, 2002
MRS. SUPRIYA SURESH GHUGRE Vs. R.U. INGULE, MEMBER INDUSTRIAL COURT, MUMBAI AND ANOTHER	June 5, 2002
MRUDULA MAHENDRA MASTER Vs. STATE OF MAHARASHTRA	February 7, 2002
MUKESH BHAGWANDAS GANATRA Vs. PRITI MUKESH GANATRA	December 20, 2002
MUKESH CHANDANDAS HARVANI Vs. PRAMILABAI RAMESH SANGOLE	February 6, 2002
MUKESH KAUSHIK Vs. R P MURKUNDE	August 5, 2002
MUKHARU KISAN TIWADE Vs. STATE OF MAHARASHTRA	September 16, 2002
MUKHTAR ALIAS PAPPU ABDUL SATTAR SHEIKH Vs. M N SINGH COMMISSIONER OF POLICE	February 27, 2002
MULIK HOTEL PRIVATE LIMITED Vs. SICOM LIMITED	November 20, 2002
MULJI KANJI PATEL Vs. STATE OF MAHARASHTRA THE COLLECTOR JALNA THE DIVISIONAL COMMISSIONER AND	January 23, 2002
MUMBAI BIDI TAMBAKU VYAPARI SANGH Vs. UNION OF INDIA	November 21, 2002
MUMTAJ ALIAS SALIM JIYAJODDIN SAYAD Vs. STATE OF MAHARASHTRA	July 19, 2002
MUNICIPAL CORPORATION OF GREATER BOMBAY Vs. RASHMI D JANI	February 28, 2002
MUNICIPAL CORPORATION OF GREATER BOMBAY Vs. M B BHASKARE	March 13, 2002
MUNICIPAL CORPORATION OF GREATER MUMBAI Vs. SUNDER RAO B SHINDE	June 3, 2002
MUNICIPAL CORPORATION OF GREATER MUMBAI Vs. PRESTRESS PRODUCTS INDIA	August 26, 2002
MUNICIPAL CORPORATION OF GREATER MUMBAI Vs. JYOTI CONSTRUCTION COMPANY	October 25, 2002
MUNICIPAL CORPORATION OF THE CITY OF NASHIK Vs. STATE OF MAHARASHTRA	June 13, 2002
MUNICIPAL CORPORATION OF THE CITY OF PUNE Vs. HARIDAS GOVINDDAS GUJRATI	January 7, 2002
MUNICIPAL COUNCIL JALANA Vs. STATE OF MAHARASHTRA	July 23, 2002
MUNICIPAL COUNCIL PULGAON Vs. SULOCHANA	January 14, 2002
MURABLACK INDIA LIMITED Vs. FAIRGROWTH FINANCIAL SERVICES LTD	August 22, 2002
MURALIDHAR SHRAWAN GOMASE Vs. STATE OF MAHARASHTRA	June 4, 2002
MURLIDHAR NARAYAN NANGARE Vs. STATE OF MAHARASHTRA	December 13, 2002
MURTIZAPUR HIGH SCHOOL Vs. STATE OF MAHARASHTRA	July 23, 2002
MURTUZAKHAN MAHABOBKHAN Vs. BALLARPUR INDUSTRIES LIMITED	April 3, 2002
N P CHHABARIA Vs. JYOTI WIRE INDUSTRIES	August 17, 2002
N T KATE INSURANCE INSPECTOR Vs. YOGENDRA SWARUP AGARWAL	September 5, 2002
N.W. EXPORTS LTD. Vs. ASSTT. COMMISSIONER OF INCOME TAX	August 4, 2002
NAGINBHAI P DESAI Vs. TARABEN A SHETH	November 22, 2002
NAGO LAKHAJI NANNAWARE Vs. KANHU UNDRU MADAVI	August 17, 2002
NAGORAO ALIAS ARUN NARAYAN YERWAR Vs. NARAYAN NAGAN YERAWAR	August 29, 2002
NAGORAO PIRAJI SHRIRAME DIED Vs. STATE OF MAHARASHTRA	March 27, 2002
NAGPUR UNIVERSITY OFFICERS ASSOCIATION, THROUGH ITS SECRETARY, NAGPUR UNIVERSITY AND ORS. Vs. STATE OF MAHARASHTRA, THROUGH ITS SECRETARY, EDUCATION DEPARTMENT AND ORS.	November 27, 2002
NAGUESH KRIAPPA MADAR Vs. STATE OF GOA	October 9, 2002
NALIN VIRJEE SHAH Vs. NARAYAN RAMCHANDRA MHATRE	February 4, 2002
NAMAN DEVELOPERS PRIVATE LIMITED Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI	August 19, 2002
NAMDEO RAOJI YERME Vs. STATE OF MAHARASHTRA	July 12, 2002
NANA TUKARAM HAVALKAR Vs. CHATURA GOVINDA SHELKE	July 3, 2002
NANDINEE TRAVELS PVT LTD Vs. REGIONAL PROVIDENT FUND COMMISSIONER	June 26, 2002
NANDKUMAR BABULAL SONI Vs. CBI	August 9, 2002
NANDKUMAR NIVRUTTI BAPTIVALE Vs. AUTOMOTIVE RESEARCH ASSOCIATION OF INDIA	January 11, 2002
NANDKURNAR BHAUSAHEB ZAWARE Vs. STATE OF MAHARASHTRA	August 2, 2002
NANDLAL RAMKISHORE YADAV Vs. STATE OF MAHARASHTRA	February 18, 2002
NARAYAN EKNATH CHUNKHADE Vs. STATE OF MAHARASHTRA	October 7, 2002
NARAYAN GOVIND PARICHARAK Vs. STATE OF MAHARASHTRA	September 2, 2002
NARAYAN VITHAL AMBEKAR Vs. PLANTATION OFFICER	October 14, 2002
NARAYANDAMODAR BHONDE Vs. STATE OF MAHARASHTRA	July 19, 2002
NARAYANDAS MADANLAL SOMANI Vs. STATE OF MAHARASHTRA	April 23, 2002
NARENDRA MAFATLAL MEHTA Vs. UNION OF INDIA	December 9, 2002
NARENDRA UDESHI Vs. UNION OF INDIA	October 1, 2002
NARHAR ANANT DESHPANDE Vs. STATE OF MAHARASHTRA	February 12, 2002
NARSINGRAO GURUNATH PATIL Vs. ARUN GUJARATHI SPEAKER	July 30, 2002
NARSINGRAO GURUNATH PATIL AND ORS. Vs. ARUN GUJARATHI, SPEAKER AND ORS.	July 29, 2002
NATIONAL BICYCLE CORPORATION OF INDIA LIMITED Vs. GOPAL B KELUSKAR	June 5, 2002
NATIONAL HEAVY ENGINEERING CO OP LIMITED Vs. SHIRKE STRUCTURAL PRIVATE LIMITED	October 21, 2002
NATIONAL INSURANCE CO. LTD Vs. MARUTI MAHADEO DHONGADE	October 2, 2002
NATIONAL INSURANCE COMPANY LIMITED Vs. DEORAO BHAYYAJI PATNE	July 8, 2002
NATIONAL LEATHERCLOTH MANUFACTURING CO Vs. UNION OF INDIA	July 10, 2002
NATIONAL TEXTILE CORPORATION SOUTH MAHARASHTRA LIMITED Vs. MADHUKAR GOPAL BHOGVEKAR	February 8, 2002
NATWARLAL GOKULDAS SHAH Vs. KHANDERAO BALWANT LOKHANDE	September 13, 2002
NAUSABAI BALU PATIL Vs. KAMAL CHAUGUNDA PATIL	January 9, 2002
NAVAL N NAGARNAIK Vs. FOREST DEVELOPMENT CORPORATION OF MAHARASHTRA	July 15, 2002
NAVINKUMAR B PANCHAL Vs. GODREJ BOYCE MFG CO LTD	November 26, 2002
NAZAR MOHAMMAD HAYAT MOHAMMAD SHAIKH Vs. STATE OF MAHARASHTRA	June 12, 2002
NEETA KIRIT DESAI Vs. BINO SAMUEL GEORGE	September 13, 2002
NEHRU JANKALYAN BAHU UDDESHIYA SHIKSHAN SANSTHA Vs. MOHAN SURYABHAN WANJARI	July 9, 2002
NEW INDIA ASSURANCE CO LTD Vs. SUKHDEV	February 4, 2002
NEW INDIA ASSURANCE CO. Vs. KANTILAL VEERBHAI PANCHAL	November 21, 2002
NEW INDIA ASSURANCE COMPANY LIMITED Vs. GOVIND LAXMAN ANGNE	November 28, 2002
NEW METRO ENGINEERING INDUSTRIES Vs. STATE OF MAHARASHTRA	July 30, 2002
NEWMAN Vs. JACQUES JAUNET S A	February 28, 2002
NEWMAN Vs. JACQUES JAUNET S A	April 4, 2002
NIKHIL WAGLE Vs. STATE OF MAHARASHTRA	October 7, 2002
NILESH K SHAH Vs. S M SHANGARI COMMISSIONER OF POLICE	August 29, 2002
NILIMA KISHORE MHASKE Vs. KISHORE A MHASKE	April 26, 2002
NILKANTH DOMA MADAVI Vs. STATE OF MAHARASHTRA	September 24, 2002
NILKANTH NARAYANRAO BELKHUDE Vs. STATE OF MAHARASHTRA	April 10, 2002
NILKANTH RAMJI AKARTE Vs. NAGPUR IMPROVEMENT TRUST	July 30, 2002
NILOBA S/O GUNDA MADANE Vs. RUKHMINIBAI W/O VITHALRAO KULKARNI	July 18, 2002
NINI GULLA (PROF. MS.) Vs. VISHWANATH PODDAR & ORS.	January 21, 2002
NIRAV DEEPAK JOBANPUTRA Vs. STATE OF MAHARASHTRA THOUGH ITS DEPARTMENT OF MEDICAL EDUCATION AND DRUGS	July 10, 2002
NIRAV SECURITIES PRIVATE LIMITED Vs. PRABHUTA MOTIRAM ADHVARYU	July 26, 2002
NIRMALA KASHINATH RAU Vs. RATAN VASSUDEV DHEMPE LATE VASSUDEV DHEMPE	June 14, 2002
NISHA EKNATH SHENDE Vs. STATE OF MAHARASHTRA	February 25, 2002
NISHIGANDH SAHANIWAS CO-OP HOUSING SOCIETY LTD Vs. VITHAL R SAUDAGAR	October 31, 2002
NITARAM Vs. STATE OF MAHARASHTRA	October 10, 2002
NITIN JANARDHAN RAUT Vs. STATE OF MAHARASHTRA	June 13, 2002
NITIN NARAYAN PANDARE Vs. M N SINGH COMMISSIONER OF POLICE	February 4, 2002
NIVRUTTI MAROTRAO ANNAPURE Vs. STATE OF MAHARASHTRA	October 18, 2002
NIWAS BUILDERS Vs. CHANCHALABEN GANDHI	December 10, 2002
NNALINI RAMKRISHANA THAKUR Vs. SHOBHA DEVIDAS MOKAL	January 22, 2002
NUTAN VIDYALAYA SHIKSHAN SANSTHA Vs. STATE OF MAHARASHTRA	August 8, 2002
OFFICER COMMANDING, SOUTHERN COMMAND STATIONERY DEPOT, PUNE Vs. WORKMEN THROUGH SOUTHERN COMMAND STATIONERY DEPOT KAMGAR SANGH (INTUC) AND OTHERS	July 18, 2002
OIL AND NATURAL GAS COMMISSION Vs. PETROLEUM EMPLOYEES UNION	December 13, 2002
OIL AND NATURAL GAS COMMISSION Vs. SAW PIPES LIMITED	July 30, 2002
OIL AND NATURAL GAS COMMISSION Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY	February 22, 2002
OIL AND NATURAL GAS COMMISSION Vs. STREAMLINE SHIPPING CO PRIVATE LIMITED	March 22, 2002
OIL AND NATURAL GAS CORPORATION LTD Vs. R S AVTAR SINGH AND CO	October 31, 2002
OLLALA KAMLAKAR LACHAIH Vs. STATE OF MAHARASHTRA	September 19, 2002
OM PRAKASH S O VALLABHDAS JOSHI Vs. MAHARASHTRA STATE CO OPERATIVE COTTON GROWERS MARKETING FEDERATION LIMITED	December 11, 2002
OM PRAKASH VALLABHDAS JOSHI Vs. MAHARASHTRA STATE CO	February 11, 2002
OM SAI PRATIBHA CO OP HSG SOC Vs. STATE OF MAHARASHTRA	February 21, 2002
OMKAR SITARAM RANE Vs. MAHARAHTRA STATE KHADI AND VILLAGE INDUSTRIES BOARD	June 19, 2002
OMNIBUS INDUSTRIAL DEVELOPMENT CORPORATION OF DAMAN AND DIU Vs. M N DHANANI	December 17, 2002
OMPRAKASH ADHYAPRASAD SINGH Vs. COMMISSIONER OF POLICE GR MUMBAI	July 5, 2002
ORIENTAL FIRE AND GENERAL INSURANCE COMPANY LIMITED Vs. HINDUSTAN AGRO AGENCIES	July 2, 2002
OSWALD LAWRENCE JOHN SERRON Vs. ANTHONY D ABRAO	March 4, 2002
OTIS ELEVATOR COMPANY INDIA LIMITED Vs. SUPERINTENDENT OF CENTRAL EXCISE	August 27, 2002
P M A HAKEEM CHAIRMAN MAHARASHTRA STATE ROAD TRANSPORT CORPORATION Vs. U P CO OPERATIVE SPINNING MILLS FEDERATION LIMITED AND CO OPERATIVE TEXTILES MILLS LIMITED STAFF ASSOCIATION	March 27, 2002
P N P NAIR Vs. BOARD OF TRUSTEES OF THE BOMBAY PORT	September 5, 2002
P N WANKUDRE Vs. C S WANKUDRE	January 9, 2002
P R SHAH SHARES AND STOCK BROKERS PVT LIMITED Vs. BHH SECURITIES PRIVATE LIMITED	June 20, 2002
P V INVESTMENTS Vs. H D PARIKH	February 1, 2002
PADMARANJANA ARUNKUMAR DESHMUKH Vs. DILIP RAMRAO TOTE	August 29, 2002
PADMINBAI ASHOK YADLE Vs. MANNAN ISMAIL SHAIKH	April 5, 2002
PAL VRS EMPLOYEES WELFARE ASSOCITION Vs. PREMIER AUTOMOBILE LTD	March 20, 2002
PAMVI CONSULTANCY SERVICES LIMITED Vs. GLOBAL SYNTEX BHILWARA LIMITED	June 4, 2002
PANDI BANDU WANI Vs. SAPADU KRISHNA WANI	July 16, 2002
PANDIT DEVU PATIL Vs. STATE OF MAHARASHTRA	January 14, 2002
PANDU SOMA CHAVAN Vs. COMMISSIONER OF POLICE	July 18, 2002
PANDURANG BALKRISHNA KAMBLE Vs. THE TRANSPORT MANAGER, PUNE MUNICIPAL TRANSPORT AND OTHERS	June 21, 2002
PANDURANG LAXMAN MARATHE Vs. STATE OF MAHARASHTRA THROUGH THE DIRECTOR OF HIGHER EDUCATION & ORS.	June 13, 2002
PANDURANG MAROTRAO GIRALE Vs. STATE OF MAHARASHTRA	July 24, 2002
PANDURANG NARAYAN BASHETTI Vs. WESTERN MAHARASHTRA DEVELOPMENT CORPORATION	December 13, 2002
PANDURANG S O NARAYAN PANDIT Vs. PUNDALIK S O SHAMRAO SATAV	June 21, 2002
PANDURANG SAMBHAJI JONDHALE Vs. SUCHITA DEOKARAN NAVANDHAR	August 2, 2002
PANDURANG TATOBA GURAV Vs. NARAYAN BHAU PAWAR	January 17, 2002
PANKAJ SHRIDHAR DAMLE Vs. BANK OF MAHARASHTRA	September 17, 2002
PANKAJ SURYAKANT LOHAR Vs. MAYURI PANKAJ LOHAR	August 6, 2002
PARANJAPE METAL SHAPERS PRIVATE LIMITED Vs. UNION OF INDIA	October 25, 2002
PARASMAL CHUNNILAL CHORDIA Vs. ADDITIONAL COLLECTOR AMRAVATI RAMJIVAN BANGATLAL DAGA BANGATLAL	January 31, 2002
PARASMAL CHUNNILAL CHORDIA Vs. ADDITIONAL COLLECTOR	February 7, 2002
PARBATABAI KHELKAN THAKRE Vs. STATE OF MAHARASHTRA	March 5, 2002
PARIMAHAL HOLDINGS (P.) LTD. Vs. L.K.P. MERCHANT FINANCING LTD.	October 10, 2002
PARITOSH KUMAR BRAHMA Vs. UNION OF INDIA	January 14, 2002
PARSHURAM MARUTIRAO KAMBLE Vs. RAMKRISHNA GANGARAM PASHANKAR	September 23, 2002
PARSHURAM YALLAP KOTEKAR Vs. TELECOM DISTRICT ENGINEER RATNGIRI	March 20, 2002
PARVEZ RUSTOM NEKOO Vs. RUSTOM ARDESHIR NEKOO	October 16, 2002
PASCOAL DIAS Vs. ASSISTANT COLLECTOR OF CUSTOMS P	July 17, 2002
PATIRAM Vs. STATE OF MAHARASHTRA	October 28, 2002
PATIRAM Vs. STATE OF MAHARASHTRA	October 25, 2002
PAYAL ELECTRONICS Vs. ARUN VASANT PAWAR	August 16, 2002
PEERAYASWAMI SUDYA TEWARI Vs. STATE OF MAHARASHTRA	July 4, 2002
PEPSICO INDIA HOLDINGS PRIVATE LIMITED Vs. NOSHIR ELAVIA	February 6, 2002
PERFECT EQUIPMENTS PRIVATE LIMITED Vs. PRESTIGE ENTERPRISES	October 7, 2002
PERIN ARDESHIR DALAL Vs. ROSHAN ERACH MINBATTIWALA	February 15, 2002
PETER ALEX D SOUZA Vs. PRITHI PAUL SINGH	April 1, 2002
PFIZER CORPORATION Vs. COMMISSIONER OF INCOME TAX	November 30, 2002
PHARMACEUTICAL PRODUCTS OF INDIA LIMITED Vs. TATA FINANCE LIMITED	June 10, 2002
PHOENIX OVERSEAS P LTD Vs. UNION OF INDIA	December 2, 2002
PHOOLKUMARI GUPTA Vs. UNION OF INDIA, THROUGH GENERAL MANAGER, CENTRAL RAILWAY & ANR	April 9, 2002
PITAMBARLAL CHETANDAS Vs. EMPLOYEES STATE INSURANCE CORPORATION BOMBAY	March 13, 2002
PIZZA HUT INTERNATIONAL LLC Vs. PIZZA HUT INDIA PRIVATE LIMITED	July 26, 2002
POLICE STATION OFFICER Vs. AMINULLAH KHAN DULEKHAN	September 9, 2002
POONAM RAJEEV PATHAK Vs. UNION OF INDIA	August 8, 2002
POPATLAL PRABHUDAS AND SONS Vs. INDU ELECTRIC INDUSTRIES	July 18, 2002
PRABHAKAR ENGINEERS PRIVATE LIMITED Vs. RAMCHANDRA BABURAO MOHITE	October 18, 2002
PRABHAKAR MADHAV JADHAV Vs. STATE OF MAHARASHTRA	April 8, 2002
PRABHAKAR MANOHARRAO DESHPANDE Vs. APPROPRIATE AUTHORITY INCOME TAX DEPARTMENT	June 18, 2002
PRABHAKAR SADASHEO NANDANWAR Vs. STATE OF MAHARASHTRA	January 22, 2002
PRABHAKAR SHIVRAM PAWAR DR Vs. GUNE AYURVED MAHAVIDYALAYA DR	August 23, 2002
PRABHAKAR SHRINIVAS DHARMADHIKARI Vs. STATE OF MAHARASHTRA	July 17, 2002
PRABHAWATI TOKERSI CHHEDA Vs. MAHARASHTRA HOUSING AND AREA DEVELOPMENT AUTHORITY	February 27, 2002
PRABHUDAS NARAYAN GEDAM Vs. MUNICIPAL COUNCIL BHADRAWATI	September 5, 2002
PRADEEP DOMAJI BHANOSE Vs. STATE OF MAHARASHTRA	September 13, 2002
PRADEEP SETHI Vs. ANISHA TRUST MANAGING TRUSTEE	July 5, 2002
PRADHAN K. BHANUSHALI Vs. CEAT TYRES OF INDIA LTD	February 21, 2002
PRADIP BHIKAJI SATAM Vs. S M SHANGARI COMMISSIONER OF POLICE	January 23, 2002
PRADIP KHIMAJI CHAWDA Vs. MAHATMA GANDHI MEMORIAL HOSPITAL	February 15, 2002
PRAFUL B DESAI Vs. JYHOTI KOLANGRATH WACHALLI RAGHUNATH	March 6, 2002
PRAKASH AUTO Vs. ARENJA ARCADE PREMISES CO OPERATIVE SOCIETY LTD	March 7, 2002
PRAKASH MANIKCHAND MUTHA Vs. STATE OF MAHARASHTRA	October 24, 2002
PRAKASH NAMDEO PATIL Vs. LONAVALA ENGINEERING AND CASTING PVT. LTD & ORS	March 21, 2002
PRAKASH NATHYABA BHOSALE Vs. LAXMAN GENABA BHOSALE	August 8, 2002
PRAKASH RAMRAO KUTE Vs. STATE OF MAHARASHTRA	August 16, 2002
PRAKASH SADASHIV WAGHMARE Vs. ANIL YASHWANT JOSHI	November 20, 2002
PRAKASH WAMAN SHEJUL Vs. STATE OF MAHARASHTRA	July 11, 2002
PRAKASHCHANDRA PRITHVIRAJ PANPALIA Vs. VILLAGE PANCHAYAT MANDWA	September 25, 2002
PRALHAD VITHAL GIRI Vs. STATE OF MAHARASHTRA	January 16, 2002
PRAMOD ALIAS BALYA VITHAL SHENDRE Vs. STATE OF MAHARASHTRA	July 10, 2002
PRAMOD CHIMANBAI PATEL Vs. LALIT CONSTRUCTIONS	June 25, 2002
PRAMOD GANPAT WANKHEDE Vs. STATE OF MAHARASHTRA	February 22, 2002
PRAMOD MANOHAR REWALE Vs. STATE OF MAHARASHTRA MEDICAL EDUCATION AND DRUGS DEPARTMENT THE DIRECTOR	December 5, 2002
PRAMOD NILKANTH JIVTODE Vs. STATE OF MAHARASHTRA	December 5, 2002
PRASHANT G KARANDE Vs. STATE OF MAHARASHTRA	July 30, 2002
PRASHANT PRABHAKARRAO GITE Vs. S K SARKAR	January 24, 2002
PRATAPSING GANPATRAO KADAM Vs. MARUTI RAGHUNATH TODKAR	July 26, 2002
PRAVEEN DATTUJI DIWATE AGED 24 YEARS OCCUPATION BUSINESS R/O TARPURA Vs. STATE OF MAHARASHTRA	March 5, 2002
PRAVEENKUMAR GULABRAO CHANDEKAR Vs. STATE OF MAHARASHTRA	April 17, 2002
PRAVIN CHHANNALAL SHAH Vs. STATE OF MAHARASHTRA	July 26, 2002
PRECIOUS GAS SERVICE Vs. CHAIRMAN GOODS TRANSPORT LABOUR BOARD FOR GREATER BOMBAY	December 5, 2002
PREMDAYAL GUPTA AND OTHERS Vs. CENTRAL BUREAU OF INVESTIGATION	November 1, 2002
PREMIUM INTERTRADE PVT LTD Vs. UNION OF INDIA	September 11, 2002
PREMKUMAR S/O PAPALAL JOSHI Vs. JAGIR AHMED	June 20, 2002
PRERANA Vs. STATE OF MAHARASHTRA	October 7, 2002
PRERNA A P SINGH Vs. VICE CHANCELLOR AMRAVATI UNIVERSITY	April 19, 2002
PRESIDENT, PUROHIT SANGH Vs. PRABHAKAR RAMCHANDRA GOKHALE	August 5, 2002
PRESS TRUST OF INDIA LTD Vs. PRESS TRUST OF INDIA EMPLOYEES UNION	August 16, 2002
PRISCY DSOZA Vs. INDAMER COMPANY PVT LTD	August 26, 2002
PRITHVIRAJ SAYAJIRAO DESHMUKH Vs. PATANGRAO SHRIPATRAO KADAM	April 8, 2002
PUNDALIK SONU SHIMPI Vs. RADHABAI SAMPAT DHUMASE	June 14, 2002
PUNDLIK LAXMAN DHOKE Vs. STATE OF MAHARASHTRA	October 23, 2002
PUNE MUNICIPAL CORPORATION Vs. SURYAKANT PANDURANG DHARWAD	July 12, 2002
PUNE MUNICIPAL TRANSPORT Vs. SUBHASH SHANKARRAO KHUPASE	September 12, 2002
PUNE MUNICIPAL TRANSPORT Vs. SHANKAR LAXMAN AWATI	September 12, 2002
PUNE MUNICIPAL TRANSPORT Vs. MARUTI NANA CHAWARE	January 17, 2002
PUNYAKAR RAJARAM GAJBHIYE Vs. STATE OF MAHARASHTRA	March 14, 2002
PURNA COOPERATIVE SUGAR FACTORY Vs. JAIPRAKASH SHANKARLAL MUNDADA	October 24, 2002
PURNIMA JAITLY Vs. RAVI BANSI JAISINGH	July 23, 2002
PURSHOTTAM VISHWANATH TRIVEDI Vs. ZILLA PARISHAD YAVATMAL	September 6, 2002
PURVATI BAI Vs. BHAGAWAT RAMBHAU SHELKE	June 27, 2002
PUSHPA Vs. ADDITIONAL COMMISSIONER	November 27, 2002
PYARELAL RAMKISHORE PRAJAPATI Vs. STATE OF MAHARASHTRA	March 20, 2002
QAZI KUTUBUDDIN HUSNUDDIN Vs. MUNICIPAL COUNCIL SINDI	August 17, 2002
R A YADAV Vs. SPECIAL STEELS LTD	October 18, 2002
R C PATUCK Vs. SALIM MOHAMMED LAKDAWALA	April 16, 2002
R E FANIBUNDA Vs. NICHOLAS OF INDIA LTD	July 9, 2002
R K SINGH Vs. UNION OF INDIA	April 3, 2002
R K TEXTILES Vs. SULABH TEXTILES PRIVATE LIMITED	March 16, 2002
R N ENGINEER Vs. KAUSHIK H DESAI	March 16, 2002
RADHA D AGARWAL Vs. UNION BANK OF INDIA	March 4, 2002
RAFIK TAKSIR Vs. STATE	January 9, 2002
RAGHUNATH KISAN KALE Vs. M S E B	April 4, 2002
RAGHUNATH VYANKATRAO PHADNIS Vs. SAYYAD MAHAMOOD SAYYAD NIZAMODDIN	April 19, 2002
RAHUL PANDURANGJI KHADATKAR Vs. STATE OF MAHARASHTRA	February 20, 2002
RAJA BAHADUR MOTILAL Vs. STATE OF MAHARASHTRA	July 26, 2002
RAJABHAU MAHADEORAO RAHATE Vs. DINKAR SHANTARAM INGOLE	August 16, 2002
RAJAGONDA SAKHARAM PATIL Vs. SHIVAPPA BABU KOLI	January 28, 2002
RAJARAM GOVIND SHELGIKAR Vs. ALKA RAJARAM SHELGIKAR	March 6, 2002
RAJARAM NIVRUTTI GHADGE BABU NIVRUTTI GHADGE SMT LOCHANABAI DADA GHADGE Vs. TRIMBAI SHRIPAD DHARURKAR	September 13, 2002
RAJARAM RAMA HARGULE Vs. P W BHUYAR PRESIDING OFFICER	February 15, 2002
RAJARAM VITHAL PATIL Vs. STATE OF MAHARASHTRA	October 23, 2002
RAJENDRA B NAIR Vs. SURESH D DYANMOTHE	March 8, 2002
RAJENDRA B OZA Vs. AIR INDIA ESTABLISHMENT DIVISION H R D DEPARTMENT	September 6, 2002
RAJENDRA HAIBHAU SHINDE Vs. STATE OF MAHARASHTRA	June 28, 2002
RAJENDRA KANTILAL DALAL Vs. BOMBAY BUILDERS CO P LIMITED	April 15, 2002
RAJENDRA NIVRUTII BHOSALE Vs. STATE OF MAHARASHTRA	May 3, 2002
RAJENDRA P HALENKAR Vs. MANGAL PREMARAM BHAGWANOMI	March 28, 2002
RAJENDRA RAMCHANDRA SONAWANE Vs. STATE OF MAHARASHTRA	March 18, 2002
RAJENDRA ZUMBER JAGTAP & ORS Vs. BARAMATI TALUKA SAKHAR KAMGAR SABHA, SOMESHWARNAGAR & ORS	March 6, 2002
RAJENDRAKUMAR RANJIT SINGH CHAUDHARI Vs. WESTERN COALFIELDS LIMITED	July 25, 2002
RAJENDRAPRASAD KEDARPRASAD TIWARI Vs. SHANKAR VITHU KUVESKAR	April 5, 2002
RAJENDRASINHJI INSTITUTE NO 1 PUNE Vs. MAHARASHTRA LABOUR UNION PUNE	December 5, 2002
RAJESH Vs. RAMKISHAN	February 1, 2002
RAJESH ALIAS NARU BIHARI BALVEBANE Vs. STATE OF MAHARASHTRA	June 20, 2002
RAJESH ASHOKRAO PATIL Vs. DHANANJAY SAMAJ SEVA SANSTHA	December 17, 2002
RAJESH BABAN TIWARI Vs. M N SINGH COMMISSIONER OF POLICE	June 5, 2002
RAJESH NAMDEO MHATRE Vs. STATE OF MAHARASHTRA	April 23, 2002
RAJESH NARVEKAR Vs. PRASAD DURGA PRASAD	February 7, 2002
RAJIV RAMANLAL SHAH Vs. SENIOR INSPECTOR OF POLICE GENERAL BRANCH	January 24, 2002
RAJKUMAR ASARAM GUPTA AGE 23 YEARS OCC LABOUR R/O NEAR SANTOSHI Vs. STATE OF MAHARASHTRA AT THE INSTANCE OF P S O PANCHAVATI P S NASHIK	February 13, 2002
RAJKUMAR KUDILAL SEKSARIA Vs. STATE OF MAHARASHTRA	March 15, 2002
RAJLAXMI RAGHAVAN IYENGAR Vs. USHA RANGRAJ IYENGAR	February 4, 2002
RAJNARAINSINGH AVADHRAJ SINGH SHYAM NARAINSINGH AVADHRAJ SINGH AND Vs. VIDYADEVI WIDOW OF RAMRAJ SINGH KALU SINGH SMT ASHADEVI	December 12, 2002
RAJU ALIAS MOHAMMAD HUSSAIN AHMAD ALI Vs. STATE OF MAHARASHTRA	August 1, 2002
RAJU SHAMRAO ATALKARQ Vs. STATE OF MAHARASHTRA	September 27, 2002
RAJUALIASMOHD HUSSAINAHMAD ALI Vs. STATE OF MAHARASHTRA	August 5, 2002
RAKESH KUMAR GUPTA Vs. GORESH DOMESZTIC APPLIANCES	January 24, 2002
RAMA DATTU NAIKWADE Vs. GOVINDA BALA PATIL	January 8, 2002
RAMA DHONDU DATE Vs. KRISHNAJI BHIKAJI KADAM	August 16, 2002
RAMACUSTAM PURSHOTTAM Vs. HON BLE CHIEF JUSTICE OF THE HIGH COURT OF	June 4, 2002
RAMAKANT BHAGWAN MALEKAR Vs. COLLECTOR CHANDRAPUR	January 16, 2002
RAMAKANT JAMUNASINGH SINGH Vs. STATE OF MAHARASHTRA	March 1, 2002
RAMAKANT LAXMAN SARMALKAR Vs. NOWROJEE WADIA MATERNITY HOSPITAL	April 18, 2002
RAMANAND SAGAR Vs. DEPUTY COMMISSIONER OF INCOME TAX	February 11, 2002
RAMBHAU DHARMA PATIL Vs. STATE OF MAHARASHTRA	January 16, 2002
RAMBHAU DIWAKAR PARKHEDKAR Vs. STATE OF MAHARASHTRA	September 2, 2002
RAMBHAU FAKIRAJI PANNASE Vs. STATE OF MAHARASHTRA	October 22, 2002
RAMBHAU JAGOJI GADRE Vs. SHANTABAI WD/O SHANKARRAO DESHPANDE	June 11, 2002
RAMBHAU SHAMRAO KHADILKAR Vs. STATE OF MAHARASHTRA	August 1, 2002
RAMBHAU SITARAMJI BHAVE Vs. NATHUJI LAXMANJI BHONDE	October 31, 2002
RAMBHAU YASHWANTRAO CHINCHMALATPURE Vs. UNION OF INDIA	July 29, 2002
RAMCHANDRA AKARAM PATIL Vs. PARSHURAM KRISHNA IRALE	June 17, 2002
RAMCHANDRA ALIAS RAMBHAU SOPAN LONDHE Vs. STATE OF MAHARASHTRA	August 8, 2002
RAMCHANDRA AMOGEPPA PUJARI Vs. STATE OF MAHARASHTRA	February 1, 2002
RAMCHANDRA GOPINATH PAWAR Vs. STATE OF MAHARASHTRA	August 20, 2002
RAMCHANDRA GULABRAI SONEJI Vs. MAHOMEDBHAI KADERBHAI	April 16, 2002
RAMCHANDRA HARISCHANDRA VATKAR Vs. JAWAHARNAGAR CO-OPERATIVE HOUSING SOCIETY LTD	June 26, 2002
RAMCHANDRA KARNU TALANDE Vs. STATE OF MAHARASHTRA	September 11, 2002
RAMCHANDRA MANGALYA KADU Vs. MADHUKAR CHAMAR CHURI	October 10, 2002
RAMCHANDRA N TANDEL Vs. PERSEVAL JOSEPH PEREIRA	February 14, 2002
RAMCHANDRA NARAYAN RAO Vs. SUB DIVISIONAL OFFICER MANDUR	September 6, 2002
RAMCHANDRA SADASHIV HARDAS Vs. MADHUKAR MARUTI JADHAV	January 7, 2002
RAMCHANDRA SHANKAR JATHA Vs. MADHUKAR PATIL CHIEF EXECUTIVE OFFICER	December 9, 2002
RAMDAS ARJUN JAPE Vs. STATE OF MAHARASHTRA	October 11, 2002
RAMDAS DHONDIBHAU POKHAKAR Vs. STATE BANK OF INDIA	July 10, 2002
RAMDAS S O SHIVAJI SAKHARE Vs. KARUJI S O DAGO AMBADE	January 15, 2002
RAMDAS SATTUJI DHABEKAR Vs. STATE OF MAHARASHTRA	October 7, 2002
RAMDHARI DEVNARAYAN MISHRA Vs. STATE OF MAHARASHTRA	April 16, 2002
RAMESH A PHATNANI Vs. KISHOR R MADAN	August 14, 2002
RAMESH CHHAGANLAL SAGAR AN INDIAN INHABITANT Vs. STATE OF MAHARASHTRA	September 4, 2002
RAMESH GAJENDRA JADHAV Vs. LATE SAMBHAJIRAO GARAD SHIKSHAN PRASARAK MANDAL, SOLAPUR & OTHERS	February 6, 2002
RAMESH RAMAJI AKRE Vs. MANGALABAI PRALHAD AKRE	April 11, 2002
RAMESH SHANTARAM CHAVAN Vs. STATE OF MAHARASHTRA	December 13, 2002
RAMESH SHRIDHARPANT PANDE Vs. MUNICIPAL COUNCIL ACHALPUR	June 7, 2002
RAMESH TEJBAHADUR THAPA Vs. STATE OF MAHARASHTRA	July 26, 2002
RAMESH VITTHAL CHOUDHARI Vs. HARIBHAU MADHAV JAVLE	September 13, 2002
RAMESHBHAI DAYALAL PANDYA Vs. PADMADEVI S JAIN	November 28, 2002
RAMESHCHANDRA SHANKARLAL SABOO Vs. STATE OF MAHARASHTRA	July 17, 2002
RAMESHWAR DADAJI SURYAWANSHI Vs. ZILLA PARISHAD NAGPUR	July 15, 2002
RAMESHWAR VIDHYRAM AGRAWAL Vs. R T BORADE	April 16, 2002
RAMESWAR PRASAD THAKURDIN PANDE Vs. DEPUTY COLLECTOR ENC BANDRA	January 21, 2002
RAMJISINGH BHULIANSINGH Vs. TARUN K SHAH	June 12, 2002
RAMKRISHNA MANGESH KENI Vs. STATE OF MAHARASHTRA	July 16, 2002
RAMLAL RATANLAL ANJANA Vs. UNION OF INDIA	October 9, 2002
RAMRUCH PANDE Vs. STATE OF MAHARASHTRA	March 8, 2002
RAMSHANKAR MANMOHANLAL PANDE Vs. STATE OF MAHARASHTRA	February 22, 2002
RAMSINGH HIRALAL SULANE AGED 22 YEARS OCC STUDENT R/O DONGAON TQ Vs. STATE OF MAHARASHTRA	April 3, 2002
RAMU KERBA BHONGARDE Vs. AKBAR MOHAMED NAIKWADI	July 3, 2002
RAMZANALI GULAMHUSSAIN RAMODIYA Vs. HAMIDA KARIM RAMODIYA	March 27, 2002
RANGNATH R KULKARNI Vs. BHIWANDI NIZAMPUR MUNICIPAL COUNCIL	February 8, 2002
RANGRAO BAJIRAO DESHMUKH Vs. STATE OF MAHARASHTRA	May 3, 2002
RANGRAO LAXMAN RATHOD Vs. STATE OF MAHARASHTRA	June 19, 2002
RANJANA Vs. STATE OF MAHARASHTRA	November 28, 2002
RANJANA TUKARAM SAYRE Vs. STATE OF MAHARASHTRA	September 30, 2002
RANJIT SINGH PRETIMA SINGH GILL Vs. STATE OF MAHARASHTRA	February 27, 2002
RASHIDI ALLY CHIGALE Vs. STATE OF MAHARASHTRA	August 28, 2002
RASHTRIYA CHEMICALS AND FERTILISERS LIMITED Vs. RAMESH KAMBLE	July 9, 2002
RASIK VITHALDAS SHAH Vs. STATE OF MAHARASHTRA	November 29, 2002
RASIKA Vs. MOUNT MARY VAIKUNTA CO OP HOUSING SOCIETY LTD	December 5, 2002
RATANLAL BIHARILAL ATAL Vs. AMRAVATI MUNICIPAL CORPORATION	February 25, 2002
RATANLAL PRALHAD GINDODIYA Vs. STATE OF MAHARASHTRA	April 30, 2002
RAVINDRA MARUTRAO SHELAR Vs. KALPANA RAVINDRA SHELAR	April 29, 2002
RAVINDRA SHRINIVAS SHINDE Vs. MEMBER MAHARASHTRA STATE CO-OPERATIVE APPELLATE COURT NAGPUR BENCH VIVIDH	January 23, 2002
RAYMOND LTD Vs. CHANAKYA BEVERAGES	February 28, 2002
REKHA BHASKAR KADAM Vs. BHASKAR ARJUN KADAM	April 3, 2002
REMEDIOS VAZ Vs. STATE OF GOA	January 9, 2002
RENUKA RAMESH SALVI Vs. STATE OF MAHARASHTRA	January 9, 2002
RHODIA LIMITED Vs. NEON LABORATORIES LIMITED	July 15, 2002
RIDDLE SAWYER LIMITED Vs. CHEMICAL EMPLOYEES UNION	March 31, 2002
RISHIROOP POLYMERS PVT LTD Vs. DESIGNATED AUTHORITY	February 27, 2002
RITA T VERGHESE Vs. HEADMISTRESS VIDYA MANDIR ENGLISH PRIMARY SCHOOL	March 13, 2002
ROHIT BHAGCHAND KARNAVAT Vs. STATE OF MAHARASHTRA	June 21, 2002
ROSHAN DINSHAW KARAI Vs. SANGITA L MANKANI	September 19, 2002
ROSHANLAL S O JAGANNATH AGARWAL Vs. AVINASH S O NARSINGHSAW KSHATRIYA	June 20, 2002
ROY FERNANDES DOMNIC MENDES SANDEEP MORAJKAR MERVIN MENEZESCAMILO Vs. STATE OF MAHARASHTRA	July 22, 2002
RPG CABLES LIMITED Vs. ROSHAN A SUJAN	March 5, 2002
RUKHSANA SAIFUDDIN KACHWALA ABDEALI SHAIKH TAYEBALLY ZAIDY Vs. SAIFUDDIN FAKHRUDDIN KACHWALA	February 15, 2002
RUPALI RAMBHAU KHEDKAR Vs. STATE OF MAHARASHTRA	August 20, 2002
RUSTOM A PHIROZEMAND Vs. ROSHAN BOMAN BOZARGI	January 17, 2002
RUTH FURTADO Vs. STATE BANK OF INDIA A NATIONALISED BANK	September 2, 2002
RUZEBH J S MISTRY Vs. REGISTRAR OF COMPANIES	June 17, 2002
S A SHAIKH Vs. UNION OF INDIA	June 4, 2002
S H SALASKAR Vs. M CHATTERJI	June 19, 2002
S M A SUDATH ALOYSIUS Vs. NARCOTIC CONTROL BUREAU	October 9, 2002
S PRITHVIPAL SINGH DHARAM SINGH HANSPAL Vs. UNITED COMMERCIAL BANK	April 12, 2002
S R THORAT MILK PRODUCTS PRIVATE LIMITED Vs. SAHYADRI DAIRY	January 11, 2002
S S AHLUWALIA Vs. UNION OF INDIA	June 5, 2002
S.B. VORA AND CO. AND ANR. Vs. UNION OF INDIA (UOI) AND ORS.	June 6, 2002
SACCHIDANAND RAJABHAU DESHPANDE Vs. MAHARASHTRA STATE BOARD OF SECONDARY AND A B NAIK	July 1, 2002
SADANAND RAMESH SAMSI Vs. KIRLOSKAR CUMMINS LIMITED	August 30, 2002
SADARAM THAGANLAL TURKAR GONDIA Vs. STATE OF MAHARASHTRA	December 17, 2002
SADASHIV ALIAS SHIVA ANTAPPA PUJARI Vs. STATE OF MAHARASHTRA	August 26, 2002
SADASHIV KRISHNA SHETTY Vs. STATE OF MAHARASHTRA	June 10, 2002
SAGAR ALIAS DHARAMSINGH ALIAS MOTILAL ALIAS DAKU JAIN ALIAS RAJPUT ALIAS KANJARBHAT Vs. STATE OF MAHARASHTRA	August 12, 2002
SAGAR TATODA DEVTALE Vs. SANGLI MIRAJ AND KUPWAD MUNICIPALITY	December 12, 2002
SAHAKAR MAHARSHI SHANKAR RAO MOHITE PATIL SAHAKARI SAKHAR KHARKHANA LIMITED Vs. ADDITIONAL COMMISSIONER OF INCOME TAX	December 5, 2002
SAHEBRAO D LABDE Vs. JAISING SHIVAJI PATIL	October 14, 2002
SAHEBRAO DHONDIBA PATEKAR Vs. STATE OF MAHARASHTRA	January 18, 2002
SAHEBRAO DHONDIBA PATKAR Vs. STATE OF MAHARASHTRA	January 22, 2002
SAHEBRAO KHANDU PATIL Vs. JOHARABAI LATIF PATEL	April 18, 2002
SAIFUDDIN SAHEBLAL VAZIR Vs. HABJABAI MISHRA PATEL	August 8, 2002
SAINATH DATTATRAYA JADHAV Vs. SHRADHA SAINATH JADHAV	August 2, 2002
SAJARBAI DAMODAR NARKHEDKAR Vs. DNYANOBA NAMDEO GADE	December 11, 2002
SAJID A PANA MOINUDDIN SHAIKH Vs. M N SINGH COMMISSIONER OF POLICE	September 30, 2002
SALIM AKBARALI NANJI Vs. UNION OF INDIA	November 1, 2002
SALIM ISMAIL DOLA Vs. NARCOTIC CONTROL BUREAU	February 11, 2002
SAMADHAN PANDIT NAGRE Vs. STATE OF MAHARASHTRA	October 28, 2002
SAMBAPPA BABAPPA TELI Vs. STATE OF MAHARASHTRA	December 18, 2002
SAMBAPPABABAPPA TELI Vs. STATE OF MAHARASHTRA	December 17, 2002
SAMBHAJI MANAJI CHATE Vs. STATE OF MAHARASHTRA	October 22, 2002
SAMEER HASAN SHAIKH Vs. STATE OF MAHARASHTRA	January 23, 2002
SAMIULLA ABDUL RAZAK BAIG Vs. M N SINGH COMMISSIONER OF POLICE	April 4, 2002
SANDEEP PRAKASH Vs. UNION OF INDIA	December 20, 2002
SANDVIK ASIS Vs. MARUTI MAHIPATI JAGADALE	March 16, 2002
SANGANBASSAPPA CHANNAPPA MANIKSHETTI TRUST Vs. VISHWANATH SHIVLINGAPPA BIRAJDAR IRANAPPA SHIVLINGAPPA BIRAJDAR SMT	June 7, 2002
SANGLI SAHAKARI BANK LIMITED Vs. DIVISIONAL JOINT REGISTRAR CO OP SOCIETIES MUMBAI	April 5, 2002
SANJAY GOVIND SAPKAL Vs. COLLECTOR OF DHULE	May 3, 2002
SANJAY PANDURANG CHAVAN Vs. STATE OF MAHARASHTRA	December 16, 2002
SANJAY R KOTHARI Vs. SOUTH MUMBAI CONSUMER DISPUTES REDRESSAL	September 4, 2002
SANJAY SHAMRAO KHEDIKAR Vs. STATE OF MAHARASHTRA	September 13, 2002
SANJIV KUMAR MAHAPATRA Vs. A L ALASPURKAR	September 18, 2002
SANTOGEN TEXTILE MILLS LTD Vs. UNION OF INDIA	March 19, 2002
SANTOSH BACCHARAM PATIL Vs. STATE OF MAHARASHTRA	February 25, 2002
SANTOSH BHAGWANDIN BACHHARAJ Vs. STATE OF MAHARASHTRA	July 19, 2002
SANTOSH K JADAV Vs. M N SINGH COMMISSION OF POLICE	July 10, 2002
SANTRAM S/O DAGDU GAVADE Vs. STATE OF MAHARASHTRA	October 10, 2002
SANTU BABAJI POWAR Vs. SHANKAR NIVAS SITARAM KAMAT	February 26, 2002
SARANGAPPA SIDDHESHWARAPPA SWAMI Vs. STATE OF MAHARASHTRA	March 8, 2002
SARASWATI GANAPAT MANE Vs. SHARADCHANDRA NILKANTH KARKHANIS	April 18, 2002
SARDAR DASTUR SCHOOLS TRUST Vs. ADIL JAMSHED FRENCHMAN	June 13, 2002
SARJERAO SHAMRAO DHAS Vs. STATE OF MAHARASHTRA	December 10, 2002
SARVA UDYOG KAMGAR SANGH Vs. JAWAHAR ENGINEERS P LTD	February 13, 2002
SASHIKANT ALIAS BALA SHANTARAM GHADIGAONKAR Vs. STATE OF MAHARASHTRA	October 21, 2002
SATISH DATTATRAY SHIVALKAR Vs. PIMPRI CHINCHWAD MUNICIPAL CORPORATION	February 6, 2002
SATISH PADMAKAR TAKLE Vs. NAGPUR MUNICIPAL CORPORATION	April 30, 2002
SATISH VISHNU CHAVAN Vs. STATE OF MAHARASHTRA	February 28, 2002
SATYANARAYAN MALPANI Vs. SUSHILADEVI S MALPANI	January 24, 2002
SAU RAMATAI MADHUKARRAO TAPRE Vs. STATE OF MAHARASHTRA	July 2, 2002
SAUDI ARABIAN AIR LINES Vs. ASHOK MARGOVIND PANCHAL	September 25, 2002
SAURABH KALANI Vs. TATA FINANCE LIMITED	August 1, 2002
SAVIO MONTEIRO Vs. PASCOAL BARBOSA	April 11, 2002
SAYED MOHAMMAD OWAISQ Vs. STATE OF MAHARASHTRA	June 20, 2002
SAYYAD DAGADU KARIM Vs. R C RODRIGUES	August 22, 2002
SAYYAD ISAAQ SAYYAD FARID Vs. STATE OF MAHARASHTRA	August 29, 2002
SAYYAD MAGDUM JANNY Vs. STATE OF MAHARASHTRA	December 20, 2002
SCHEME OF AMALGAMATION Vs. N A	February 1, 2002
SCHEME OF AMALGAMATION OF ICICI LIMITED Vs. N B	April 11, 2002
SECTIONS 433 AND 434 OF THE COMPANIES ACT 1956 Vs. PARIMAHAL HOLDINGS P LIMITED	October 10, 2002
SECURITIES & EXCHANGE BOARD OF INDIA Vs. STERLITE INDUSTRIES (INDIA) LTD	July 15, 2002
SECURITIES AND EXCHANGE BOARD OF INDIA Vs. HINDUSTAN LEVER LTD	September 3, 2002
SESA GOA LIMITED Vs. COMMISSIONER OF SALES TAX GOVERNMENT OF GOA	June 10, 2002
SESA SHIPPING LIMITED AND SESA GOA LIMITED Vs. BOARD OF TRUSTEES OF THE PORT OF MORMUGAO MORMUGAO HARBOUR GOA AND	July 24, 2002
SHABA LAXMAN PILNKAR Vs. STATE OF MAHARASHTRA	February 22, 2002
SHAH BROTHERS Vs. COMMISSIONER OF INCOME TAX	September 4, 2002
SHAHINARA SALIM BAIG Vs. B M C	April 2, 2002
SHAHNAZ BEGUM SYED MUSHTAQ Vs. STATE OF MAHARASHTRA	February 13, 2002
SHAHNAZ JAVED ABDUL AZIZ SHAIKH Vs. STATE OF MAHARASHTRA	January 28, 2002
SHAIKH BURHAN SHAIKH MANNU Vs. STATE OF MAHARASHTRA	September 3, 2002
SHAIKH HANIF SHAIKH RAHIMTULLA Vs. STATE OF MAHARASHTRA	June 6, 2002
SHAIKH JABBAR ABBAS Vs. UNION OF INDIA	October 9, 2002
SHAIKH RASHID SHAIKH KHUDABUX Vs. STATE OF MAHARASHTRA	January 28, 2002
SHAIKH SHAHBUDDIN BALABHAI Vs. SYED HASAN BABUMIYAN	April 10, 2002
SHAIKH SHAHBUDDIN BALABHAI Vs. SYED HASAN	April 19, 2002
SHAIKH SHOEB SHAIKH MOHAMEDALI Vs. UNION OF INDIA	August 7, 2002
SHALIK MAROTI KOWE Vs. STATE OF MAHARASHTRA	June 21, 2002
SHALU Vs. INCHARGE JOINT CHARITY COMMISSIONER	June 25, 2002
SHAMGONDA JINAGONDA PATIL Vs. CHANDRABAI	June 13, 2002
SHAMRAO NARAYAN WANKHEDE Vs. MUNICIPAL COUNCIL SAONER	November 26, 2002
SHAMRAO SHRIPAT PAKHARE Vs. STATE OF MAHARASHTRA THROUGH P.S.O.	June 26, 2002
SHAMRAO VITHAL CO OPERATIVE BANK LIMITED Vs. STAR GLASS WORKS	December 18, 2002
SHAMRAO VITHAL CO-OPERATIVE BANK LTD Vs. STAR GLASS WORKS	December 17, 2002
SHAMSHADBEGAM UNUS INAMDAR Vs. AMINASAHEB BANDGISAHEB MOKASHI	March 16, 2002
SHANKAR KUSHA BAMANE Vs. STATE OF MAHARASHTRA	December 13, 2002
SHANKAR NARAYAN KOLHE Vs. UNION OF INDIA	October 10, 2002
SHANKAR PANDURANG KALDHONE Vs. STATE OF MAHARASHTRA	February 28, 2002
SHANKAR PANDURANG PRABHALE SINCE Vs. VINAYCHANDRA VRUJLAL SHAHA	August 28, 2002
SHANKAR SHARMA Vs. SECURITIES AND EXCHANGE BOARD OF INDIA	April 11, 2002
SHANKAR Y GAVLI Vs. VISHAKHA SADAN CO OPERATIVE	October 9, 2002
SHANKARLAL NANDKISHORE DHAMAT Vs. STATE OF MAHARASHTRA	September 3, 2002
SHANKARRAO BHIMRAO SARNAIK Vs. STATE OF MAHARASHTRA	October 3, 2002
SHANTABAI SURAYAKANT BANKAR Vs. LAXMAN BALK MADANE	January 9, 2002
SHANTARAM BABURAO MORE Vs. STATE OF MAHARASHTRA	January 14, 2002
SHAPOORJI DATA PROCESSING LIMITED Vs. AMEER TRADING CORPORATION LIMITED	November 30, 2002
SHARAD BALKRUSHNA DEOTALE Vs. KRISHNA ZITRUJI alias BANKIMCHANDRA TEKANDE	February 21, 2002
SHARAD GANPAT DESHMUKH Vs. KUNDA ASHOK POLADE	November 1, 2002
SHARAD RAGHUNATH HARMALKAR Vs. STATE OF MAHARASHTRA	July 23, 2002
SHARDA NARAYAN BHONGADE Vs. SURENDRA JAGMOHAN PALI	September 6, 2002
SHASHIKANT S O SUKLAL BAVISKAR Vs. STATE OF MAHARASHTRA	December 20, 2002
SHASHIKANT SUKLAL BAVISKAR Vs. STATE OF MAHARASHATRA	February 13, 2002
SHATRUGHNA SHRAVAN KAMBLE Vs. STATE OF MAHARASHTRA	November 1, 2002
SHAW WALLACE AND COMPANY LIMITED Vs. BOARD OF TRUSTEES OF THE PORT OF BOMBAY	December 10, 2002
SHERATON APPARELS Vs. ASSTT COMMISSIONER OF INCOME TAX	May 3, 2002
SHEVANTABAI MURLIDHAR SHINDE Vs. TRIAMBAKRAO N RAJEBAHADUR	June 14, 2002
SHILPA SHASHIKANT BUGDE Vs. SHASHIKANT VISHNUPANT BUGDE	October 24, 2002
SHILPA VAMAN BAPAT Vs. MANISH SATYANARAYANRAO MEHADIA	April 19, 2002
SHIODAS VISHRAMJI DHAKADE Vs. STATE OF MAHARASHTRA	October 4, 2002
SHIPPING CORPORATION OF INDIA LIMITED Vs. MATHURADAS NARANDAS AND SONS FORWARDERS PRIVATE LIMITED	April 19, 2002
SHIRISH P SHAH DR Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY	July 8, 2002
SHIV BUILDERS Vs. STATE BANK OF INDIA	July 23, 2002
SHIVAJI Vs. SPECIAL LAND ACQUISITION OFFICER	August 13, 2002
SHIVAJI GANPAT MANDLIK Vs. DILIPSINHA DINKAR MAHADIK	March 28, 2002
SHIVAJI LAXMAN SHINDE Vs. STATE OF MAHARASHTRA	January 30, 2002
SHIVAJI PANDHARI DESHMUKH Vs. STATE OF MAHARASHTRA	January 9, 2002
SHIVAJI S/O DEOJI SAWANT Vs. MAHARASHTRA STATE ELECTRICITY BOARD AND OTHERS	June 17, 2002
SHIVAJI UNIVERSITY Vs. VASANT BAPUSAHEB MAGDUM	June 28, 2002
SHIVAJITRIMBAK JADHAV AGE 35 YEARS OCCU AGRIL R/O NIVALI TQ AND DIST Vs. STATE OF MAHARASHTRA THE COLLECTOR LATUR DISTRICT LATUR THE SUB DIVISIONAL	February 22, 2002
SHIVANAND SIDRAMAYYA GUDGUNTI Vs. MAHATMA PHULE KRISHI VIDYAPEETH, RAHURI & ORS.	June 13, 2002
SHIVRUDRA SHIVLING PAILWAN Vs. PRAKASH MAHARUDHRA PAILWAN	August 19, 2002
SHOBHA Vs. UNION OF INDIA	June 27, 2002
SHOBHA VIJAYRAO PUJARI Vs. DIVISIONAL JOINT REGISTRAR	April 26, 2002
SHRADDHA ASSOCIATES Vs. ST PATRICKS TOWN CO OPERATIVE HOUSING SOCIETY LIMITED	September 5, 2002
SHRADHANAND NAVRANGTYAGI Vs. COLLECTOR PUNE DISTRICT	December 13, 2002
SHREE CLOTH MARKET MARATHA KAMGAR SANGHARSH SAMITI Vs. BABA TRANSPORT COMPANY & ORS	April 10, 2002
SHREE VRIDHESHWAR SAHAKARI SAKHAR KARKHANA LTD Vs. INTERNATIONAL TYRES	June 20, 2002
SHREEPRAKASH SHIVRAM PODDAR Vs. STATE OF MAHARASHTRA	January 29, 2002
SHRI LUIZINHO JOAQUIM FALEIRO Vs. STATE OF GOA	August 1, 2002
SHRIDHAR VINAYAK MODGI Vs. RAVINDRA KHANDERAO HAJARE AND THE STATE OF MAHARASHTRA	October 3, 2002
SHRIKANT R SANKANWAR Vs. KRISHNA BALU NAUKUDKAR	January 16, 2002
SHRIKRISHNA A PRABHU Vs. UNION OF INDIA	December 18, 2002
SHRINIWAS S O KASHINATH GUDGILLE Vs. UNION BANK OF INDIA	February 25, 2002
SHRIRANG DHARAMRAJ KALE Vs. NAJMUNISSA A RAHIMBEE SHAIKH	September 12, 2002
SHYAM SUNDER ARYA Vs. G E VAHANVATI ADVOCATE GENERAL	October 22, 2002
SHYAM SUNDER DALMIA Vs. CUSTODIAN	October 9, 2002
SHYAMLAL NARAYAN ASATI Vs. AGRICULTURE PRODUCE MARKET	August 28, 2002
SIDAGONDA AVAGONDA SARDAR PATIL Vs. BHIMGONDA KADGONDA KUSHAPPA PATIL	January 28, 2002
SIDDHARTH SRIVASTAVA Vs. K K MODI INVESTMENT AND FINANCIAL SERVICE PRIVATE LIMITED	March 27, 2002
SIDDHARTH SRIVASTAVA Vs. STATE OF MAHARASHTRA	April 4, 2002
SIDDHIVINAYAK SEWA MANDAL Vs. SHOBA SANT	December 19, 2002
SIDHANATH BHANUDAS GHODKE Vs. EXCEL INDUSTRIES LTD.	March 6, 2002
SIEMENS LTD. Vs. DY. COMMISSIONER OF INCOME TAX	August 20, 2002
SIMPLEX CONCRETES PILES INDIA LTD Vs. UNION OF INDIA	December 20, 2002
SIMPLEX MILLS CO LTD Vs. UNION OF INDIA	July 23, 2002
SITABAI ANANT DESHPANDE Vs. RAU SANTU DEUSKAR	September 6, 2002
SITARAM ABA PATIL Vs. SAKHARAM GANGARAM SAPTE	January 28, 2002
SITARAM GANESH WALIMBE Vs. YESHWANT BHAU NIKAM	December 14, 2002
SITARAM MADHU SHELKE Vs. STATE OF MAHARASHTRA	December 3, 2002
SIVANANDAM VIVEKANAND BABU Vs. STATE OF MAHARASHTRA	August 30, 2002
SK LATIF SK MUNNU Vs. STATE OF MAHARASHTRA	July 2, 2002
SKANSKA CEMENTATION INDIA LIMITED Vs. BAJRANGLAL AGARWAL	December 13, 2002
SLUM REHABILITATION AUTHORITY Vs. LAXMI MOHAN GHONE	June 4, 2002
SMALL INDUSTRIES DEVELOPMENT BANK OF INDIA Vs. NIRANJAN AYURVED BHAWAN LIMITED	June 7, 2002
SMITA PANDURANG DALVI Vs. RATNAKAR DATTATRAYA PATADE	February 7, 2002
SMITA PANDURANG DALVI OF BOMBAY INDIAN INHABITANT RESIDING AT 25-29 Vs. RATNAKAR DATTATRAYA PATADE OF BOMBAY INDIAN INHABITANT RESIDING AT A/2	February 26, 2002
SMITHKLINE BEECHAM CONSUMER HEALTHCARE GMBH Vs. HINDUSTAN LEVER LIMITED	July 3, 2002
SMOKE AFFECTED RESIDENTS FORUM Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI	April 10, 2002
SMOKE AFFECTED RESIDENTS FORUM Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY II	December 18, 2002
SMOKE AFFECTED RESIDENTS FORUM Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY	October 23, 2002
SMRUTI NAVIN NAULAKHA Vs. NAVIN SUBHASH NAULAKHA	April 9, 2002
SNEHAL VIJAYSINGH THOKE Vs. STATE OF MAHARASHTRA	February 27, 2002
SOHANLAL MIJAJILAL KAROTIA Vs. WELCOME GROUP SEAROCK SHERATON	January 28, 2002
SOLOMAN JACOB Vs. RESIDENT DEPUTY COLLECTOR	February 14, 2002
SOMA LAXMAN KHAIRE AGE 28 YEARS RESIDING AT KUNCHIKURVE NAGAR IN FRONT Vs. M N SINGH COMMISSIONER OF POLICE GREATER BOMBAY THE STATE OF	April 8, 2002
SONA CHANDI OAL COMMITTEE Vs. STATE OF MAHARASHTRA	August 23, 2002
SONAL GARMENTS Vs. TRIMBAK SHANKAR KARVE	August 29, 2002
SONEWADI VIVIDH KARYAKARI SEVA SAHAKARI SOCIETY LIMITED Vs. STATE OF MAHARASHTRA	April 29, 2002
SOU BHARTI Vs. STATE OF MAHARASHTRA	October 22, 2002
SOU KIRAN Vs. STATE ELECTION COMMISSIONER	January 15, 2002
SOU MEGHANA RAMACHANDRA KOTTAWAR Vs. ASHWINI RAMESH PATWARDHAN	June 11, 2002
SOUTH INDIA CORPORATION AGENCIES LIMITED Vs. ADDITIONAL COLLECTOR OF CUSTOMS	August 6, 2002
SOUTH SEAS DISTILLERS AND BREWERIES PRIVATE LIMITED THANE Vs. DEEPAK R PATNE	May 2, 2002
SPECIAL LAND ACQUISITION OFFICER 2 Vs. AVENTIS PHARMA LIMITED	December 20, 2002
SPECIAL LAND ACQUISITION OFFICER MHADA Vs. ZARINE ASHRAFALI JARIABHAI MANSING TRUSTEE OF NOOR BAUG CHARITABLE TRUST	March 8, 2002
SRIDHAR DAMODAR KAMALASKAR Vs. SONU GANAJI DHUMASE	November 20, 2002
STAE Vs. BABULAL PRABHUDAS SHAH	July 16, 2002
STANDARD CHARTERED GRINDLAYS BANK LIMITED Vs. GOVIND PHOPALE	September 3, 2002
STANDARD CHARTERED GRINDLAYS BANK LTD Vs. G B E UNION	March 4, 2002
STAR INDIA PRIVATE LIMITED Vs. LEO BURNETT INDIA PRIVATE LIMITED	September 24, 2002
STATE Vs. RAGHUVIR A TANDEL	January 8, 2002
STATE BANK NAGAR CO OPERATIVE HOUSING SOCIETY LIMITED Vs. ASHUTOSH CONSTRUCTION PRIVATE LIMITED	March 21, 2002
STATE BANK OF INDIA Vs. JAYRAM SITARAM PEDHAMKAR	June 21, 2002
STATE BANK OF INDIA Vs. KUMAR APPAREL INDUSTRIES	July 26, 2002
STATE BANK OF INDIA Vs. GENERAL MANAGER OPERATION	August 8, 2002
STATE MAHARASHTRA Vs. MUTTAPPA	December 2, 2002
STATE OF GOA Vs. SHANTABAI S B CACULO SHRI MOHAN S B CACULO AND SHRI PANDURANG S B	March 22, 2002
STATE OF GOA Vs. U.P. STATE BRIDGE CORPORATION LIMITED	September 26, 2002
STATE OF MAHARASHTRA Vs. SHESHRAO GANPATRAO SHELKE	March 27, 2002
STATE OF MAHARASHTRA Vs. NARAYAN S/O KANHYASINGH CHAVAN	June 24, 2002
STATE OF MAHARASHTRA Vs. SATYABHAMA PANDURANG RAIPURE	November 29, 2002
STATE OF MAHARASHTRA Vs. ISHWAR PIRAJI KALPATRI	March 8, 2002
STATE OF MAHARASHTRA Vs. RAYMOND WOOLLEN MILLS LTD	June 5, 2002
STATE OF MAHARASHTRA Vs. MOLLULLA PURAYIL POOKOYA THANGAL	January 8, 2002
STATE OF MAHARASHTRA Vs. BABU RAVAJI CHAMBHAR CHAVAN	June 21, 2002
STATE OF MAHARASHTRA Vs. BALIRAM KESHAV KOLI	June 12, 2002
STATE OF MAHARASHTRA Vs. KETAN PAREKH AND ETC.	June 11, 2002
STATE OF MAHARASHTRA Vs. SHIVAJI ANANDRAO CHEDE	June 27, 2002
STATE OF MAHARASHTRA Vs. RAMA MARUTI JAVALE	October 16, 2002
STATE OF MAHARASHTRA Vs. SHAMSUL HAQUE MOHAMMAD IDRIS	October 1, 2002
STATE OF MAHARASHTRA Vs. PRABHAKAR SADASHIV KALE	March 13, 2002
STATE OF MAHARASHTRA Vs. SATYABHAMA PANDURANG RAIPURE	November 30, 2002
STATE OF MAHARASHTRA Vs. CHANDRABHAN MAHAGU BAWANKULE	December 4, 2002
STATE OF MAHARASHTRA Vs. RAM DITTA MAL S/O SHRI RAIMAL	July 23, 2002
STATE OF MAHARASHTRA Vs. SAYYEDLAL GANI SAYYED	August 28, 2002
STATE OF MAHARASHTRA Vs. SOMESHWAR NARAYAN KARULE	August 26, 2002
STATE OF MAHARASHTRA Vs. LAHU LAXMAN PABALE	July 24, 2002
STATE OF MAHARASHTRA Vs. KRANTIKUMAR RAMAJI WAGHMARE	July 23, 2002
STATE OF MAHARASHTRA Vs. HANMANTA BHIKU KHAIRATE	July 24, 2002
STATE OF MAHARASHTRA Vs. CHANGDEO NIVRUTTI KAMATHE	July 23, 2002
STATE OF MAHARASHTRA Vs. RAMESH RAGHAVJI SHAH	July 26, 2002
STATE OF MAHARASHTRA Vs. RAMESH RAGHAVJI SHAH	July 16, 2002
STATE OF MAHARASHTRA Vs. KETAN SHETH KANTIBHAI SHETH	September 17, 2002
STATE OF MAHARASHTRA Vs. AMINULLAH KHAN DULEKHAN	September 9, 2002
STATE OF MAHARASHTRA Vs. GOVINDSINGH THAKUR SURAJ SINGH THAKUR	September 12, 2002
STATE OF MAHARASHTRA Vs. KAMLAKARNANDRAM BHAWSAR	October 31, 2002
STATE OF MAHARASHTRA Vs. VIJAY KUMAR GUJARMAL AGRAWAL	October 25, 2002
STATE OF MAHARASHTRA Vs. MOHAMMAD ALI ABDUL AJIJ	October 7, 2002
STATE OF MAHARASHTRA Vs. PRAKASH SAKHA VASAVE	October 11, 2002
STATE OF MAHARASHTRA Vs. RAHUL alias RAOSAHEB DASHRATH BHONGALE	October 17, 2002
STATE OF MAHARASHTRA THROUGH COLLECTOR BHANDARA Vs. SUMITRABAI W/O TARACHAND HATWAR	July 23, 2002
STATE THROUGH PUBLIC PROSECUTOR Vs. BASUDEV MARTHA	June 20, 2002
SUB DIVISIONAL ENGINEER Vs. SUDHAKAR BAPURAO BHAGAT	November 20, 2002
SUB DIVISIONAL OFFICER Vs. BHAGWAN SHANKAR SHINDE	January 21, 2002
SUBHASH BABU KADAMALIASBARKYA AND SANTOSH BALU SAWANT Vs. STATE OF MAHARASHTRA	August 26, 2002
SUBHASH BALKRISHNA PHADKE Vs. KIRLOSKAR OIL ENGINEERS LTD.	June 27, 2002
SUBHASH RAGHUVIR JAISWAL Vs. STATE OF MAHARASHTRA	February 27, 2002
SUBHERDEVI CHANDRADEO VARMA Vs. INDRAMANI GANGAPRASAD VARMA	January 10, 2002
SUBRAMANIAN MUTTU HARIJAN AND VIJAY KUMAR PANDI PILLAI Vs. STATE OF MAHARASHTRA	August 27, 2002
SUBRAMANIAN V IYER Vs. AIR INDIA LIMITED COMPANY	August 30, 2002
SUDHADEVI RAMAKANT LOIYA Vs. STATE OF MAHARASHTRA	April 23, 2002
SUDHAKAR Vs. STATE OF MAHARASHTRA R B KORDE U D JOSHI AND A K AGARWAL	January 15, 2002
SUDHAKAR MAHADEO AGNIHOTRI Vs. STATE OF MAHARASHTRA AND OTHERS	June 28, 2002
SUDHAKAR S O SHANKARRAO SURADKAR Vs. STATE OF MAHARASHTRA	January 15, 2002
SUDHAKAR SHRIDHAR SHELAR Vs. STEELAGE INDUSTRIES LIMITED	February 1, 2002
SUDHAKAR SITARAM CHIKATE Vs. EDUCATION OFFICER SECONDARY ZILLA PARISHAD VIDHYA PRASARAK SANSTHA	December 5, 2002
SUDHAKAR VISHNUPANT BOBADE Vs. COMMITTEE FOR SCRUTINY AND VERIFICATION OF TRIBE CLAIMS	January 15, 2002
SUDHAKAR WAMAN CHAVAN Vs. STATE OF MAHARASHTRA	September 23, 2002
SUDHIR SAKHARAM JOSHI Vs. BANK OF MAHARASHTRA	September 17, 2002
SUHASINI ATMARAM PARAB Vs. B H KHATU	September 4, 2002
SUHASINI SUNIL CHAVAN Vs. STATE OF MAHARASHTRA	January 10, 2002
SUJATA W/O ARVIND JILLEWAR Vs. D M M AYURVED	November 26, 2002
SUKHBIR KAUR PRITAMSINGH SANDHU Vs. NAGPUR IMPROVEMENT TRUST	June 5, 2002
SUKHDEV BHIMRAO HASTAPURE Vs. STATE OF MAHARASHTRA	March 27, 2002
SUKUMABAI BANDU BALIGHATE Vs. CHANDGONDA KALGONDA PATIL	February 25, 2002
SUMER INVESTMENTS AND FINANCE COMPANY Vs. PARASRAMPURIA INDUSTRIES LTD	September 24, 2002
SUMITA PRADIPKUMAR DIXIT Vs. PUSHPADEVI G MAKHARIA	January 16, 2002
SUN N SAND HOTEL LIMITED Vs. V V KAMAT HUF	October 5, 2002
SUNIL B WAGHELA Vs. JUHU VILE PARLE GYMKHANA CLUB	July 18, 2002
SUNIL DEVIDAS DAMKONDEKAR Vs. UNION OF INDIA THE BANK OF MAHARASHTRA	February 8, 2002
SUNIL RAJARAM GHOSALKAR Vs. STATE OF MAHARASHTRA	April 24, 2002
SUNIL S/O. SAKHARAM MESHRAM Vs. CITY OF NAGPUR MUNICIPAL CORPORATION THROUGH ITS MUNICIPAL COMMISSIONER & ANR.	February 11, 2002
SUNIL VASANTRAO PHULBANDE Vs. STATE OF MAHARASHTRA	February 13, 2002
SUNITA SHANKAR SALVI Vs. SHANKAR LAXMAN SALVI	September 19, 2002
SUPER AND STAINLESS HI ALLOYS LTD Vs. STATE OF MAHARASHTRA	December 19, 2002
SUPER STEELS CORPORATION Vs. UNION OF INDIA	June 5, 2002
SUPERINTENDENT ENGINEER P W D Vs. KOKAN SARVAJANIK BANDHKAM VA PATBANDHARE KAMGAR SANGH	September 12, 2002
SUPERINTENDING ENGINEERING PUBLIC WORKS DIVISION Vs. GAJANAN SHRINIVAS KSHIRASAGAR	April 4, 2002
SUPRABHAT CO OPERATIVE HOUSING SOCIETY LIMITED Vs. SPAN BUILDERS	March 27, 2002
SURAJ SANGHI FINANCE LTD Vs. CREDENTIAL FINANCE LTD	June 3, 2002
SURENDRA ALIAS ALTAF KANHAIYALAL MISHRA Vs. STATE OF MAHARASHTRA	April 29, 2002
SURENDRA INDUSTRIES LIMITED Vs. A L ALASPURKAR	August 14, 2002
SURENDRA MAROTRAO YENURKAR Vs. STATE OF MAHARASHTRA	July 10, 2002
SURESH Vs. MAHARASHTRA STATE ROAD TRANSPORT CORPORATION	January 28, 2002
SURESH ALIAS BALA SHANKAR KIRVE Vs. STATE OF MAHARASHTRA	February 7, 2002
SURESH D ZAMAKADE Vs. NARAYANDAS V SHAH	October 22, 2002
SURESH GULABRAO DHOLE Vs. STATE OF MAHARASHTRA	July 17, 2002
SURESH LATARI RAMTEKE Vs. STATE OF MAHARASHTRA	July 1, 2002
SURESH MALAPPA SHETTY Vs. SPL RECOVERY OFFICER	October 23, 2002
SURESH MANHERLAL MEHTA Vs. ICDS LIMITED	March 27, 2002
SURESH MANILAL SHAHA Vs. KOTHARI INDUSTRIAL CORPORATION LTD	December 12, 2002
SURESH NAVNITLAL SHAH Vs. HINDUSTAN SPG AND WEAVING MILLS COMPANY LIMITED	February 4, 2002
SURESH RUPRAO KHANDAR Vs. STATE OF MAHARASHTRA	December 17, 2002
SURESH SADASHIV MORE Vs. SIDDHA SARANA SANGH	June 27, 2002
SURESH SRIKRISHNA NAIK Vs. DEPARTMENT OF SOCIAL WELFARE STATE OF MAHARASHTRA	February 26, 2002
SURINDER SINGH JORA SINGH PUNJABI Vs. STATE OF MAHARASHTRA	September 30, 2002
SURJIT SINGH GYANSINGH AURORA Vs. STATE OF MAHARASHTRA	July 23, 2002
SURYABHAN RANUBA WAGH Vs. SHOBHA BHIMRAO PAWAR	July 8, 2002
SURYAKANT BABURAO KHALADKAR Vs. STATE OF MAHARASHTRA	November 20, 2002
SURYAKANT SHESHRAO PANCHAL Vs. VASANTRAO NAIK VIMUKTA JATI BHATAKYA JAMATI AADARSH PRASARAK MANDAL	April 12, 2002
SURYODAY ALLO METAL POWDERS LIMITED Vs. SENIOR INTELLIGENCE OFFICER	October 23, 2002
SUSHILA SADANAND BORKAR Vs. MARIA EXALTACAO VAZ ALIAS ELASSO VAZ	September 13, 2002
SUTAR PUKRAJ SOMTIJI Vs. YELLUBAI MALLAPPA WAGLE	July 1, 2002
SWASTIK OIL INDUSTRIES Vs. UNION OF INDIA	October 31, 2002
T U KHATRI Vs. INSTITUTE OF COMPANY SECRETARIES OF INDIA	March 5, 2002
TANVEER MOHAMMEDI IBRAHIM FAROOQ Vs. EDUCATION OFFICER PRIMARY ZILLA PARISHAD	April 23, 2002
TARABAI KAMANNA BANDE Vs. STATE OF MAHARASHTRA	September 5, 2002
TARABAI SHASHIKANT MAYEKAR Vs. STATE OF MAHARASHTRA	June 27, 2002
TARACHAND HASSARAM SHAMDASANI Vs. DURGASHANKAR G SHROFF	August 12, 2002
TARUN SHAH Vs. RAMJISINGH BHULLANSINGH	October 21, 2002
TASTY BITE EATABLES LIMITED Vs. UNION OF INDIA	October 28, 2002
TATA CONSULTING ENGINEERS AND ASSOCIATES Vs. TATA CONSULTING ENGINEERS	January 17, 2002
TATA TEA LIMITED Vs. SURUCHI TEA COMPANY	September 6, 2002
TATYASAHEB KORE WARANA SAHAKARI SAKHAR KARKHANA LTD Vs. ADDITIONAL COMMISSIONER OF INCOME TAX	December 5, 2002
TAUFIK HAJI GAFFAR Vs. UNION OF INDIA	February 13, 2002
TECHNO FIRE PROTECTION SERVICES PRIVATE LIMITED Vs. MTZ POLYESTERS LIMITED	February 12, 2002
TEJRAM KANHOBAJI SHRIKHANDE Vs. MAHARASHTRA STATE HANDLOOM CORPORATION LIMITED	April 19, 2002
THANCO BANK KARMACHARI SANGH Vs. THANE BHARAT SAHAKARI BANK LTD	February 15, 2002
THE CHIEF EDITOR, AURANGABAD TIMES & SHAM NAMA EVENING URDU DAILY Vs. JAMIL AHMED MOHD. MUSTAFA ANSARI AND OTHERS	July 11, 2002
THE HONOURABLE MR. JUSTICE R.S. MOHITE PRINCIPAL, DR. PUNJABRAO DESHMUKH POLYTECHNIC, AMRAVATI & ANR Vs. RAMKRISHNA S/O. MOTIRAM KAKAD & ORS.	February 11, 2002
THIAGARAJAN G Vs. J B ENGINEERING WORKS	February 21, 2002
THIRUMALAI KUMARAN Vs. UNION TERRITORY OF DADRA AND NAGAR HAVELI	December 17, 2002
TIGER STEEL ENGINEERING Vs. STATE OF MAHARASHTRA	March 1, 2002
TIME PACKAGING LIMITED Vs. MAHARASHTRA ENGINEERING AND GENERAL KAMGAR SANGHATANA	February 4, 2002
TRANSASIA BIO MEDICALS LIMITED Vs. REVIJAY CLINICAL LABORATORY AND HOSPITAL	July 15, 2002
TRANSPORT CORN OF INDIA LTD Vs. M R M T and G K UNION	May 2, 2002
TRANSPORT CORPORATION OF INDIA LIMITED Vs. MAHARASHTRA RAJYA MATHADI TRANSPORT AND GENERAL KAMGAR UNION	March 1, 2002
TRANSPORT MANAGER PUNE MUNICIPAL TRANSPORT Vs. VILAS SONU DEOKAR	February 1, 2002
TRIMBAK SANGRAMAPPA KADGE Vs. STATE OF MAHARASHTRA	April 12, 2002
TRYAMBAK LILAJI BINNAR Vs. STATE OF MAHARASHTRA	March 5, 2002
TUSHAR SURESH BHUMKAR Vs. SURESH AND COMPANY	August 14, 2002
TWINSTAR HOLDINGS LIMITED Vs. ANAND KEDIA DEPUTY COMMISSIONER	October 30, 2002
UDA BHURA CHAVAN Vs. DEPUTY ENGINEER P W DIVISION	April 4, 2002
UDAI HARINANDAN SHUKLA Vs. UNION OF INDIA	November 25, 2002
UDAY BAJIRAO KHAIRMODE Vs. CHAIRMAN N B EDUCATION SOCIETY	December 3, 2002
ULHAS DIWAKAR JOSHI Vs. STATE OF MAHARASHTRA THE INSPECTOR INCHARGE KASHIMIRA POLICE STATION	January 15, 2002
ULKA SHAH Vs. UNION OF INDIA	April 2, 2002
UMASHANKAR D SHUKLA Vs. NEW SHAKTI DYE WORKS PRIVATE LIMITED	March 16, 2002
UMESH MAROTRAO MOWADE Vs. BHALCHANDRA JAGESHWAR JOSHI	March 14, 2002
UMESH SHARMA Vs. S G BHAKTA	October 8, 2002
UNION BANK OF INDIA EMPLOYEES UNION Vs. UNION OF INDIA	August 30, 2002
UNION OF INDIA Vs. MOTI ENTERPRISES	August 27, 2002
UNION OF INDIA Vs. MAHARASHTRA SMALL SCALE INDUSTRIES DEVELOPMENT CORPORATION LIMITED	August 2, 2002
UNION OF INDIA Vs. R K PATHANIA	October 18, 2002
UNION OF INDIA Vs. MAA AGENCY	October 24, 2002
UNION OF INDIA Vs. G S SHUKLA	November 1, 2002
UNION OF INDIA Vs. CHAWLA INTERBILD CONSTRUCTION COMPANY PRIVATE LIMITED	December 4, 2002
UNION OF INDIA Vs. Q S SHIPCHANDLER	April 4, 2002
UNION OF INDIA Vs. S P GOYAL	January 25, 2002
UNION OF INDIA Vs. MARUTI MADHAV KERULKAR	February 6, 2002
UNION OF INDIA Vs. SANJAY SAMPATRAO GAIKWAD	February 27, 2002
UNION OF INDIA Vs. AUTO IGNATION LIMITED	February 20, 2002
UNION OF INDIA Vs. DABHOL POWER COMPANY	March 26, 2002
UNION OF INDIA Vs. SHRIDHAR R.	July 18, 2002
UNITED INDIA INSURANCE CO LTD Vs. JANABAI	July 16, 2002
UNITED INDIA INSURANCE CO. LTD Vs. BHAGVATI MOHANDAS SOMAYYA	September 27, 2002
UNITED LINER AGENCIES INDIA PVT LTD Vs. ASSISTANT COLLECTOR OF CUSTOMS	October 31, 2002
UNITED PHOSPHOROUS LIMITED Vs. A K KANORIA	June 13, 2002
UNIVERSAL FERRO AND ALLIED CHEMICALS LIMITED Vs. MEMBER INDUSTRIAL COURT	January 17, 2002
USHA BADRI POONAWALLA Vs. K KURIAN BABU	January 9, 2002
USHA RAMCHANDRA MULE Vs. SCHOOL TRIBUNAL	September 3, 2002
USMAN GANI YAKUBALI Vs. STATE OF MAHARASHTRA	August 5, 2002
UTTAM PANDHARI TIDKE Vs. STATE OF MAHARASHTRA	October 25, 2002
UTTAM T DHUMAL Vs. REGIONAL TRANSPORT AUTHORITY PUNE	August 27, 2002
V ANANTHRAMAN Vs. UNION OF INDIA	September 16, 2002
V D CHAVAN Vs. STATE OF MAHARASHTRA	April 17, 2002
V R HIREMATH Vs. INDIAN OIL CORPORATION	January 10, 2002
V S JOSHI Vs. STATE OF MAHARASHTRA	January 14, 2002
V SHREENIVASSAN Vs. STATE OF MAHARASHTRA	September 2, 2002
V U WARRIER Vs. SECRETARY OIL AND NATURAL GAS COMMISSION	February 15, 2002
V V LEWIS Vs. SUPERINTENDENT ACWORTH LEPROSY HOSPITAL	February 7, 2002
VAIDYA KULDIP RAJ KOHIL Vs. STATE OF MAHARASHTRA	March 6, 2002
VAISHALI MANISH MANEKAR Vs. MANISH MOTIRAM MANEKAR	December 16, 2002
VALMIKI KEDA NIKAM Vs. BANK OF MAHARASHTRA	March 13, 2002
VARDHAMAN CHEMICALS Vs. COMMISSIONER CENTRAL EXCISE AND CUSTOMS CIVIL LINES	April 2, 2002
VARSU DATTATRAYA KALYANNAMDEO LAKADE KALYANBHIMAJI THORAT Vs. STATE OF MAHARASHTRA THE ASSISTANT REGISTRAR CO-OPERATIVE SOCIETIES	January 15, 2002
VARUN SHIPPING COMPANY LIMITED Vs. DEPUTY COLLECTOR OF CUSTOMS	August 6, 2002
VARVAND GRAM SHIKSHAN SANSTHA Vs. STATE OF MAHARASHTRA	July 12, 2002
VASANT LAXMAN MOTE Vs. RAJENDRAKUMAR PANDE DEAD	April 11, 2002
VASANT NARAYAN DAMLE Vs. HONOURABLE CHIEF JUSTICE OF THE HIGH COURT OF JUDICATURE AT MUMBAI THROUGH THE REGISTRAR	August 16, 2002
VASANT NARAYAN DAMPLE Vs. HONOURABLE CHIEF	September 16, 2002
VASANT SHANKAR PATIL Vs. SHANKAR BALU PATIL	October 3, 2002
VASAUDEV GANGARAM SHARMA Vs. POPATLAL PRABHUDAS AND SONS	July 18, 2002
VATSALA SHANKAR BANSOLE Vs. SAMBHAJI NANASAHEB KHANDARE	June 6, 2002
VEETRAG INVESTMENTS AND FINANCE CO Vs. PREMIER BRASS AND METAL WORKS PRIVATE LIMITED	February 7, 2002
VEETRAG INVESTMENTS AND FINANCE COMPANY Vs. PREMIER BRASS AND METAL WORKS PRIVATE LIMITED	October 9, 2002
VENKAT DATTATRAYA NANDVATE Vs. DATTATRAYA RAMBHAU AMBAD	March 19, 2002
VENKATESH GANPATRAO HINGOLE Vs. STATE OF MAHARASHTRA	August 29, 2002
VENUS CO-OP HOUSING SOCIETY Vs. J Y DETWANI	July 30, 2002
VERITAS CHEMICALS (P) LTD. Vs. ITO	November 27, 2002
VIDEOCON INTERNATIONAL LIMITED Vs. UNION OF INDIA (UOI)	January 16, 2002
VIDEOCON INTERNATIONAL LTD Vs. UNION OF INDIA	September 24, 2002
VIDEOCON INTERNATIONAL LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	September 4, 2002
VIDUSHI WIRES PVT LTD Vs. UNION OF INDIA	November 26, 2002
VIJAY GANESH GONDHALEKAR Vs. RAMCHANDRA GIRDHARILAL SARDA	September 16, 2002
VIJAY GOVIND JOSHI Vs. HUSSEIN RAHIM SHAIKH	November 21, 2002
VIJAY KISAN SHELAR Vs. STATE OF MAHARASHTRA	June 13, 2002
VIJAY KRISHNAJI DESHPANDE Vs. GURU SIDDHA SIDRAM MHATRE	November 27, 2002
VIJAY NANALAL SHET Vs. STATE OF GOA	February 21, 2002
VIJAYKUMARJAMNADAS WADERA Vs. STATE OF MAHARASHTRA	October 14, 2002
VIKRAM REDDY Vs. STATE OF GOA	January 25, 2002
VILASGIRI VITHALGIRI GOSWAMI Vs. STATE OF MAHARASHTRA	October 21, 2002
VIMLABAI W/O JANARDAN MAHURE Vs. STATE OF MAHARASHTRA	August 23, 2002
VINAND DATTARAM NAKASHE Vs. STATE OF MAHARASHTRA	January 24, 2002
VINAY ASHARAM RATHI Vs. M R RAO	October 29, 2002
Vinayak Chintaman Deshmukh Vs. Special Land Acquisition Officer	August 22, 2002
VINAYAK NILKHANT NIKHAR Vs. WAMAN NARAYAN POTEY DEAD	April 16, 2002
VINAYAK SADASHIV PANDE Vs. STATE OF MAHARASHTRA	September 4, 2002
VINAYAK VIDYADAYINI TRUST Vs. ARUNA T PRABHU	September 4, 2002
VINAYAK WASUDEO UPADEO Vs. CITY OF NAGPUR CORPORATION	February 25, 2002
VINAYSINGH KISANSINGH RAJPUT Vs. STATE OF MAHARASHTRA	November 26, 2002
VINOD PANDURANG BHARSAKADE Vs. RETURNING OFFICER	December 17, 2002
VINOD PRALHAD BALAP Vs. CHHAYA VINOD BALAP	August 29, 2002
VINODCHANDRA H DOSHI Vs. ECHJAY FORGINGS PRIVATE LIMITED	April 15, 2002
VINODINI N KOTHARI Vs. DIVYATIRTH CO OPERATIVE HOUSING SOCIETY LIMITED	April 2, 2002
VIRAJ HOLDINGS Vs. MOTILAL OSWAL SECURITIES PRIVATE LIMITED	June 27, 2002
VIRENDRA ALIAS VIRU Vs. M N SINGH	March 16, 2002
VIRENDRA KUMAR GANDHI Vs. UNION OF INDIA	June 12, 2002
VIRENDRABHAI M CHANDALIA AND AMRITLAL M CHANDALIA Vs. MOHAN KANAYALAL PARWANI AND STATE OF MAHARASHTRA	September 27, 2002
VIRENDRALAL B VAISHYA Vs. UNION OF INDIA	November 1, 2002
VISHAL AGENCIES Vs. OSMANABAD JANATA SAHAKARI BANK LTD	April 24, 2002
VISHNU DEUSKAR Vs. CENTRAL BUREAU OF INVESTIGATION	November 13, 2002
VISHNU NAMDEO KUMAR Vs. STATE OF MAHARASHTRA	June 11, 2002
VISHNU VIJAY PACKAGERS P LIMITED Vs. UNION OF INDIA	November 26, 2002
VISHWAMBHAR RAJARAM TURE Vs. STATE OF MAHARASHTRA	June 7, 2002
VISHWANATH BABURAO CHOKOTE Vs. STATE OF MAHARASHTRA	October 14, 2002
VISHWANATH BABURAO CHOKOTE AND ORS. Vs. STATE OF MAHARASHTRA THROUGH SECRETARY AND ORS.	February 28, 2002
VISHWANATH GOPINATH HARKAD Vs. STATE OF MAHARASHTRA	August 23, 2002
VISHWANATH NAMDEO SHIRSAT Vs. STATE OF MAHARASHTRA	April 22, 2002
VISHWAPRAKASH LAXMAN SIRSATH Vs. STATE OF MAHARASHTRA	February 20, 2002
VITHAL DHANAJI SURYAWANSHI Vs. STATE OF MAHARASHTRA	December 20, 2002
VITHAL MALHAR KULKARNI Vs. TARABAI ANNA PATIL	September 24, 2002
VITHAL MHATARBA MULUK Vs. INDUBAI BANDU MULUK	November 26, 2002
VITHAL RAMRAO INGALE PATIL Vs. NAVALBAI DIGAMBAR DESHMUKH	July 4, 2002
VITHAL YESHWANT NALAVADE Vs. MARUTI JOTI NALAVDE	July 4, 2002
VITHOBA N ADEL Vs. CENTRAL BANK OF INDIA A BODY CORPORATE	December 12, 2002
VITHOBA THAKURDAS AMBEKAR SINCE Vs. KISAN NANA INGOLE	November 28, 2002
VITTAL DAULAT LAD Vs. ASHOK GOVIND TAWADE	February 11, 2002
VITTHAL NARAYAN KANGALE Vs. STATE OF MAHARASHTRA	June 6, 2002
VITTHAL RAMBHAU KULAT Vs. MATHURA BHAURAO WANKHEDE	December 17, 2002
VIVEK LAXMAN KULKARNI Vs. NAMDEO GIRDHAR WANI	April 1, 2002
VOLTAS EMPLOYEES UNION Vs. VOLTAS LIMITED	January 22, 2002
VOLTAS EMPLOYEES UNION Vs. VOLTAS LIMITED	December 20, 2002
VRAJLAL JINABHAI PATEL Vs. STATE OF MAHARASHTRA	August 29, 2002
W S G CRICKET PTE LIMITED Vs. MODI ENTERTAINMENT NETWORK	April 1, 2002
WALJI ALIAS WALYA DASHRATH JOHNY Vs. STATE OF MAHARASHTRA	July 26, 2002
WALLACE PHARMACEUTICALS PRIVATE LIMITED Vs. M V BUNGA BIDARA	October 23, 2002
WAMAN VYENKATESH RUIKAR Vs. REGISTRAR CO-OPERATIVE SOCIETIES	September 19, 2002
WANCHALABAIGHUMARE SHIKSHAN PRASARAK MANDAL Vs. STATE OF MAHARASHTRA	June 12, 2002
WANDREKAR GUMASTHE AND MHATRE Vs. ABHIJIT CO OPERATIVE HOUSING SOCIETY LIMITED	June 11, 2002
WASUDHA SURESHRAO JIRAPURE Vs. SAHAKARI SANSTHA LIMITED	September 9, 2002
WEILER INTERNATIONAL ELECTRONICS PRIVATE LIMITED Vs. PUNITA VELU SOMASUNDARAM	October 11, 2002
WESTERN COALFIELDS LIMITED Vs. R.M. BHARDWAJ	June 13, 2002
WESTERN INDIA AUTOMOBILE ASSOCIATION Vs. GENERAL SECRETARY	September 5, 2002
WESTERN INDIA AUTOMOBILE ASSOCIATION Vs. GENERAL SECRETARY BOMBAY LABOUR UNION	September 4, 2002
WESTERN INDIA METAL INDUSTRIES Vs. UNION OF INDIA	April 2, 2002
WIPRO LIMITED Vs. UNION OF INDIA	April 5, 2002
WOCKHARDT LIMITED Vs. MAHESH MEDICAL AND GENERAL STORES	April 23, 2002
WWI CRANES LIMITED Vs. KRISHNA MURTHY	June 5, 2002
WYETH LABORATORIES LIMITED Vs. UNION OF INDIA	February 15, 2002
Y P SARABHAI Vs. UNION BANK OF INDIA	March 8, 2002
Y P SARABHAI Vs. UNION BANK OF INDIA	March 7, 2002
Y. RAJAN Vs. THE INDIAN NATIONAL PRESS (BOMBAY) LIMITED	March 8, 2002
YAKUB IBRAHIM YUSUF Vs. UNION OF INDIA	April 4, 2002
YAKUBKHAN MAHAMANDKHAN PATHAN Vs. STATE OF MAHARASHTRA	February 12, 2002
YAMUNABAI W/O LATE DEOCHAND MALI Vs. UNION OF INDIA AND OTHERS	October 10, 2002
YASHODABAI GANESH NAIK GAUNEKAR Vs. GOPI MUKUND NAIK	July 4, 2002
YOGESH DATTARAM PATHAK Vs. SHRIKRISHNA SHRIRAM JOSHI	July 15, 2002
YOGESH KORANI PROPRIETOR OF MAHAVIR Vs. UNION OF INDIA	October 8, 2002
YUSUF RAZAK DHANANI Vs. UNION OF INDIA	January 3, 2002
ZAHIDA NIZAMUDDIN JALAL Vs. ABIDALI JAFFERALI SYYED	September 23, 2002
ZAHIDA NIZAMUDDIN JALAL AND ORS. Vs. ABIDALIJAFFERALI SYYED AND ORS.	September 19, 2002
ZAKIR HUSSAINABBAS ALI BOHARA Vs. RAVINDRAKUMAR MOHANCHAND SAHU	June 17, 2002
ZEE INTERACTIVE MULTIMEDIA LTD Vs. STATE OF MAHARASHTRA	February 1, 2002
ZILLA PARISHAD NANDED Vs. MADANLAL SHARMA	March 21, 2002

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