REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
A D SALKAR PRESIDENT Vs. VIRENDRA PATRE CHAIRMAN	February 16, 2001
A H WADIA CHARITY TRUST Vs. NEVILLE JATHAN	June 25, 2001
A JAYANT RAM AYATE Vs. INSPECTOR GENERAL OF POLICE	September 20, 2001
A K THAKER Vs. MARYLIVINA CHINYERE OKEREKED	May 4, 2001
A S GANGOLI GROUP CAPTAIN Vs. UNION OF INDIA	March 14, 2001
ABAN LOYD CHILES OFFSHORE LIMITED Vs. UNION OF INDIA	September 10, 2001
ABDUL FAKIRSAHEB MAMTULE Vs. STATE OF MAHARASHTRA	March 29, 2001
ABDUL MAJEED ABDUL REHEMAN SARKHOT Vs. STATE OF MAHARASHTRA	June 19, 2001
ABDUL MUNAF MOHAMMED KAZI Vs. STATE OF MAHARASHTRA	March 22, 2001
ABDUL RAZACK, JUDICIAL MEMBER, INCOME TAX APPELLATE TRIBUNAL, NAGPUR Vs. UNION OF INDIA & OTHERS	October 18, 2001
ABDUL REHMAN FAKIR MOHAMMAD DURANI Vs. STATE OF MAHARASHTRA	January 25, 2001
ABDULHAMID FAKRUDDIN MANIYAR Vs. TULSIDAS BHUMAYYA KOTA	August 8, 2001
ADAM A SORATHIA Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY	April 11, 2001
ADANI EXPORTS LIMITED Vs. KAMLABEN M DESAI	September 11, 2001
ADDITIONAL CHIEF SECRETARY Vs. SHAMSHEEKHAN VAZIRKHAN PATHAN	March 15, 2001
ADDITIONAL DEPUTY COLLECTOR Vs. GAJANAN S GHANTKAR	June 20, 2001
ADEOYE OLAYIWOLA ADEKUNLE Vs. D K BHAMBRI INTELLIGENCE OFFICER NARCOTICS CONTROL BUREAU	February 7, 2001
ADHUNIK SYNTHETIC LIMITED Vs. MUNICIPAL COUNCIL JALGAON	September 7, 2001
AFZALPURKAR VISHWANATH S O VENKATESH Vs. STATE OF MAHARASHTRA	September 25, 2001
AGRI MARKETING CO SARL Vs. IMPERIAL EXPORTS LIMITED	October 1, 2001
AGRICULTURAL PRODUCE MARKET COMMITTEE Vs. DIVISIONAL JOINT REGISTRAR CO OPERATIVE SOCIETIES	November 5, 2001
AGROMORE P LIMITED Vs. CHEMBOND CHEMICALS LIMITED	March 21, 2001
AHMED ABDUL AZIZ BENGALI Vs. MOHAMMED HANIF M MULLA	March 5, 2001
AIR INDIA EMPLOYEES GUILD Vs. AIR INDIA LTD	December 20, 2001
AIR INDIA LIMITED Vs. N P WADKAR	January 29, 2001
AIR INDIA LIMITED MUMBAI Vs. K S BHAT	July 24, 2001
AJABRAO PRALHAD WARDE Vs. STATE OF MAHARASHTRA	August 6, 2001
AJAY SHANKAR Vs. UNION OF INDIA	July 12, 2001
AJIT VITTHAL KARANJE Vs. SHIVAJI UNIVERSITY KOLHAPUR	June 18, 2001
AKBARALI HUSENALI GULAMREZA Vs. HOTEL REZALIYA PRIVATE LIMITED	December 20, 2001
ALCON CEMENT COMPANY LTD. Vs. STATE OF GOA	April 24, 2001
ALKA BHANUDAS GAJARE Vs. NEW EDUCATION SOCIETY, SATARA & ORS.	June 29, 2001
ALL INDIA ENVELOPE WORKERS UNION Vs. ENVELOP MANUFACTURERS ASSOCIATION	July 16, 2001
ALL INDIA FEDERATION OF TAX PRACTITIONERS Vs. UNION OF INDIA	February 22, 2001
ALL INDIAN BACKWARD CLASS BANK EMPLOYEE WELFARE ASSOCIATION Vs. UNION OF INDIA	August 10, 2001
ALL SAINTS HOME Vs. CHHAYA P PARDESHI	June 7, 2001
ALSA MARINE AND HARVESTS LTD Vs. STATE OF MAHARASHTRA	April 27, 2001
AMARENDRA NATH GHOSH ALIAS BAPPA Vs. STATE	March 14, 2001
AMARJEET S VIDHYARTHI Vs. SUSHILADEVI K PILLANI	September 12, 2001
AMBALAL KILACHAND Vs. AMRISH KILACHAND	November 2, 2001
AMBIKA SHIKSHAN SANSTHA Vs. VICE CHANCELLOR	December 20, 2001
AMINS PATHOLOGY LABORATORY Vs. P N PRASAD JOINT COMMISSIONER OF INCOME TAX NO 2	September 17, 2001
AMIT ALIAS PAPPI SUGANDHILAL KANOJIYA Vs. STATE OF MAHARASHTRA	June 7, 2001
AMIT ASHOK AGRAWAL MASTER Vs. KHANDESH URBAN CO OPERATIVE CREDIT SOCIETY LIMITED	July 26, 2001
AMRIT LAKSHMI MACHINE WORKS Vs. UNION OF INDIA	October 4, 2001
AMRITA DAULATA PAWAR Vs. SHAHU CO OPERATIVE HOUSING SOCIETY	June 13, 2001
AMRUT SADASHIO HULGUNDE Vs. STATE OF MAHARASHTRA	August 14, 2001
ANAND CHINTAMANI DIGHE Vs. STATE OF MAHARASHTRA	October 9, 2001
ANAND RATHI Vs. SECURITIES AND EXCHANGE BOARD OF INDIA S E B I	May 2, 2001
ANANDRAO DATTAJI PATIL & ORS. Vs. CHIEF EXECUTIVE OFFICER, ZILLA PARISHAD, SANGLI & ORS.	June 28, 2001
ANANDRAO S O MARUTIRAO DESHMUKH Vs. STATE OF MAHARASHTRA	September 28, 2001
ANANT BAPU KHARAT Vs. GENERAL MANAGER B E S T UNDERTAKING	November 27, 2001
ANANT DAGDU SANAP Vs. ARVIND SHRIDHAR GHATPUNDE	February 6, 2001
ANANT SHRIPATI KODRE Vs. SUKHARAM SHRIPATI KODRE	December 14, 2001
ANANTNATHJI MAHARAJ JAIN TEMPLE AND ITS SADHARAN FUNDS Vs. RAJAN G PANDEY	March 15, 2001
ANANTRAO DAMODHARRAO AUNDHEKAR Vs. STATE OF MAHARASHTRA	December 4, 2001
ANDHRA BANK Vs. DHAKE DYES AND CHEMICALS PVTLTD	February 27, 2001
ANIL ALIAS VISHWASRAO PRABHAKAR NAIK Vs. STATE OF MAHARASHTRA	June 27, 2001
ANIL B NADKARNI Vs. AMITESH KUMAR DEPUTY COMMISSIONER OF POLICE	June 22, 2001
ANIL DATTATRAY PAWAR Vs. STATE OF MAHARASHTRA	March 20, 2001
ANIL FABRICS Vs. ABDUL SALAM GULAM RASUL MOMIN	December 6, 2001
ANIL LAXMAN JAWADE Vs. STATE OF MAHARASHTRA	June 6, 2001
ANIL MADHAV GORE Vs. BOMBAY MUNICIPAL CORPORATION OF GREATER BOMBAY	September 6, 2001
ANIL R JOSHI Vs. AIR INDIA LTD AND ANOTHER	July 26, 2001
ANIL S O DADAJI KARMARKAR Vs. STATE OF MAHARASHTRA	March 29, 2001
ANIL SHANKARRAO ZADE Vs. STATE OF MAHARASHTRA	August 23, 2001
ANIL TRYAMBAKARAO KOKIL Vs. MUNICIPAL COUNCIL NANDED	July 17, 2001
ANIRUDDHA S O JOSHIRAM PANTAWARE Vs. STATE OF MAHARASHTRA	July 12, 2001
ANIRUDDHAKUMAR DHOTE Vs. STATE OF MAHARASHTRA	September 7, 2001
ANITA Vs. STATE OF MAHARASHTRA	February 28, 2001
ANNAJI RAUT SHIKSHAN SANSTHA UMRI Vs. SECRETARY DEPARTMENT OF EDUCATION AND EMPLOYMENT BOMBAY	April 4, 2001
ANNASAHEB RAJARAM NAGANE Vs. RAJARAM MARUTI NAGANE	February 21, 2001
ANTHONY S VAZ Vs. STATE OF GOA	February 7, 2001
ANTONIO FILIPE FALEIRO Vs. SANDRA FALEIRO	November 8, 2001
ANUSAYABAI KHASHABA PAWAR Vs. SHAIKH ABDUL KARIM SULEMAN	December 7, 2001
ANWAR HUSSAIN MOHAMMAD IDRIS ANSARI Vs. STATE OF MAHARASHTRA	February 13, 2001
ANZ GRINDLAYS BANK Vs. GENERAL SECRETARY GRINDLAYS BANK EMPLOYEES UNION	January 25, 2001
AQNELO ALIAS ROBERT FERNANDES Vs. STATE OF MAHARASHTRA	December 21, 2001
ARJUN GANPATI DEVENDRA Vs. M N SINGH COMMISSIONER OF POLICE	March 7, 2001
ARJUN PANDITRAO KHOTKAR Vs. STATE OF MAHARASHTRA	June 15, 2001
ARLINDA DIAS Vs. MARGAO CO OPERATIVE HOUSING SOCIETY LIMITED	May 11, 2001
ARMANDO J B MASCARENHAS Vs. SUNITABAI SOMNATH DHUNGAT	October 19, 2001
ARNI VIVIDH KARYAKARI SAHAKARI SANSTHA LIMITED Vs. MAHARASHTRA STATE CO OPERATIVE MARKETING FEDERATION LIMITED	March 30, 2001
ARUN S O DHARMA CHAVHAN Vs. STATE OF MAHARASHTRA	August 1, 2001
ARUN S O MANIKRAO SHINDEKAR Vs. RAMESHWARSINGH S O SARNAMSINGH KIRAD	June 7, 2001
ARUN TOTAJI WADE Vs. STATE OF MAHARASHTRA	July 24, 2001
ARVIND S O KANHAIYALAL PASHINE Vs. TATA FINANCE LIMITED	March 16, 2001
ARYA VAIDYA PHARMACY COIMBATORE LIMITED Vs. NAYAR SAMAJ CO-OPERATIVE HOSTEL LTD	December 4, 2001
ASARAM BHIMRAO SHINDE Vs. STATE OF MAHARASHTRA	June 20, 2001
ASHFAQUE AHMED MOHAMMED HUSSAIN Vs. ADAM SHAIKH	March 9, 2001
ASHISH HARIBHAU SARODE Vs. STATE OF MAHARASHTRA	August 7, 2001
ASHISH S/O. AVINASH BAVISKAR Vs. STATE OF MAHARASHTRA	October 1, 2001
ASHOK ANANDA HANGE Vs. STATE OF MAHARASHTRA	May 4, 2001
ASHOK BHIMRAODUBALE Vs. STATE OF MAHARASHTRA	December 12, 2001
ASHOK COMMERCIAL ENTERPRISES Vs. R T V FILMS	March 5, 2001
ASHOK HARI CHAVAN Vs. STATE OF MAHARASHTRA	March 22, 2001
ASHOK KESHAVRAO SONAR Vs. STATE OF MAHARASHTRA	July 23, 2001
ASHOK KUMAR ALIAS ASHOKANKUMAR KUNJAMANI THEWAR ALIAS THIYAR ALIAS KITTU Vs. COMMISSIONER OF POLICE	August 20, 2001
ASHOK MAHARU THAKARE Vs. STATE OF MAHARASHTRA	September 4, 2001
ASHOK SURESHCHAND BAL Vs. STATE OF MAHARASHTRA	September 26, 2001
ASHOK YESHVANTRAO KHARADE Vs. KESHAVRAO SANTOSHRAO DEHANKAR	May 4, 2001
ASHOK YESHWANT DHUMAL Vs. SHANKAR MARUTI DHUMAL	February 1, 2001
ASHRAFINATH R YADAV Vs. NATIONAL TEXTILE CORPORATION	August 10, 2001
ASHWINI ASHOK MAHADIK Vs. STATE OF MAHARASHTRA	October 17, 2001
ASHWINIKUMAR SARVANSINGH CHAUHAN Vs. STATE OF MAHARASHTRA	June 12, 2001
ASIA TODAY LIMITED Vs. MUDRA COMMUNICATION LIMITED	February 13, 2001
ASLAM NOORANI Vs. M N SINGH COMMISSIONER OF POLICE	September 20, 2001
ASSOCIATED CEMENT COMPANIES LIMITED Vs. ASSOCIATED CEMENT STAFF UNION	September 7, 2001
ASSOCIATED CEMENT STAFF UNION Vs. ASSOCIATED CEMENT COMPANIES LIMITED	November 9, 2001
ASSOCIATION OF ENGINEERING WORKERS Vs. ATV LIMITED	November 6, 2001
ASSOCIATION OF ENGINEERING WORKERS Vs. CROMPTON GREAVES LIMITED	February 22, 2001
ATLAS REALTORS Vs. MARGAO MUNICIPAL COUNCIL	February 12, 2001
ATLAZ DEGI TEL PRIVATE LIMITED Vs. ATLAZ TECHNOLOGY PRIVATE LIMITED	November 29, 2001
ATUL JAGDISH KHANNA Vs. SECO TOOLS INDIA P LTD	December 18, 2001
AVINASH V MHAPANKAR Vs. PRABHAKAR S KELKAR	July 5, 2001
AVINASHKUMAR BHASIN Vs. AIR INDIA BOMBAY	March 22, 2001
AYODHA PRASAD DEVIDAYAL RAMDIN PANDEY Vs. STATE OF MAHARASHTRA	July 6, 2001
AZAD KAMGAR UNION Vs. METAGRAPHS PRIVATE LIMITED	March 9, 2001
AZIM H PREMJI Vs. STATE OF MAHARASHTRA	July 27, 2001
B A SHELAR Vs. M S MENON	March 12, 2001
B K KARMACHARI MAHASANGH Vs. I O C LTD	October 22, 2001
B R THADANI Vs. SYNDICATE BANK	August 3, 2001
B R THADANI Vs. ORIENTAL BANK OF COMMERCE	August 31, 2001
B.P. PLC (FORMERLY B.P. AMOCO PLC) AND FOSECO PLC Vs. SECURITIES AND EXCHANGE BOARD OF INDIA	August 8, 2001
BABAN GENBA KALBHOR Vs. AMBARINATH TEMPLE ENDOWMENT TRUST	February 13, 2001
BABAN MAROTRAO THAKRE Vs. STATE OF MAHARASHTRA	March 30, 2001
BABAN S O BAKAYYA ATTRE Vs. STATE OF MAHARASHTRA	July 11, 2001
BABAN S O SHRIRAM WAFARE Vs. ZILLA PARISHAD	October 3, 2001
BABAN VITHAL NIKHATE Vs. STATE OF MAHARASHTRA	June 27, 2001
BABARAO VISHRAM SOLANKE Vs. STATE OF MAHARASHTRA	June 14, 2001
BABASAHEB LAXMAN TIDKE Vs. KARBHARI BAPURAO MORE	August 20, 2001
BABASAHEB YESHWANT ANANDRAO PATIL Vs. MANJULABAI BALWANT GAIKWAD	February 8, 2001
BABU BHAU CHIPRE Vs. DIRECTOR OF RESETTLEMENT	March 16, 2001
BABUBHAI I GAJJAR Vs. ASSISTANT COMMISSIONER OF INCOME TAX	February 6, 2001
BAL PHARMA LTD Vs. CENTAUR LABORATORIES PVT LTD	August 28, 2001
BAL S O GANGADHAR MODAK Vs. GODAVARI GARMENTS LIMITED	September 20, 2001
BAL SHIKSHAN MANDAL Vs. POONAM RAMESHWAR JOSHI	June 13, 2001
BALAJI BHIKAJI KAPALE Vs. PUNJAJI BALAJI TAYADE	August 2, 2001
BALASAHEB NARAYAN INGALE Vs. ARAN BRUHAT VIVIDH KARYAKARI SAHAKARI	December 13, 2001
BALIRAM MAHARAJ SHIKSHAN SANSTHA MARDI Vs. EDUCATION OFFICER SECONDARY ZILLA PARISHAD AMRAVATI	March 13, 2001
BALIRAM S O BHIWAJI PATIL Vs. STATE OF MAHARASHTRA	June 27, 2001
BALKISHAN BAJRANGLALJI ALIAS ANAND PANDIT Vs. STATE OF MAHARASHTRA	December 6, 2001
BALKRISHNA DAULATI BANSODE Vs. TAHER MAHMUD SUTAR	March 27, 2001
BALU APPAJI SANGAONKAR Vs. RANGRAO DATTOBA PALKAR	February 9, 2001
BALU BABURAO ZAROLE Vs. SHAIKH AKBAR SHAIKH BHIKAN	February 9, 2001
BALU SAMBHAJI SHINDE Vs. STATE OF MAHARASHTRA	September 8, 2001
BALU SAMBHAJI SHINDE Vs. STATE OF MAHARASHTRA	September 7, 2001
BALU SONABA BHOSALE Vs. STATE OF MAHARASHTRA	October 30, 2001
BANDEKAR BROTHERS PRIVATE LIMITED Vs. V G QUENIM	May 11, 2001
BANDOPANT SITARAM BAPAT Vs. SHANKAR SITARAM BAPAT	October 4, 2001
BANDU SHANKAR KALE Vs. STATE OF MAHARASHTRA	July 23, 2001
BANK OF BARODA Vs. H C SHRIVATSAVA	July 30, 2001
BANK OF BARODA Vs. VIRSEN SANTHRAM PRADHAN	February 8, 2001
BANK OF INDIA Vs. KAMLAKAR VISHWAMBHAR JOSHI	June 25, 2001
BANK OF INDIA Vs. BANK OF INDIA WORKERS ORGANISATION	September 12, 2001
BANK OF MAHARASHTRA Vs. KALAWATIBAI	January 25, 2001
BANK OF MAHARASHTRA OFFICERS ASSOCIATION Vs. BANK OF MAHARASHTRA	June 9, 2001
BANK OF RAJASTHAN LIMITED Vs. UNION OF INDIA	October 16, 2001
BANK OF TOKYO MITSUBISHI LIMITED Vs. CHEMBRA ESTATES AND COURT RECEIVER HIGH COURT BOMBAY	January 23, 2001
BANSIRAM ALIAS NATHU S O KARNUJI GOHOKAR Vs. STATE OF MAHARASHTRA	December 14, 2001
BANU KRISHNA BACHATE Vs. STATE OF MAHARASHTRA	July 31, 2001
BAPU DHOPNDI DEVKAR Vs. TUKARAM SAKHARAM NAGAONKAR	June 28, 2001
BAPU KHANU DHANGAR Vs. GUNDU SANTU DHANGAR	March 30, 2001
BAPURAO AMBADASRAO DALVE Vs. STATE OF MAHARASHTRA	July 10, 2001
BAPURAO IRBHAN TAYADE Vs. STATE OF MAHARASHTRA	October 31, 2001
BAPURAO SHANKAR CHAVAN Vs. M N SINGH	January 23, 2001
BAPURAO SHANKAR CHAVAN Vs. M N SINGH	March 7, 2001
BARCLAYS BANK PLC Vs. H NURUDDIN	November 30, 2001
BARKATULLAKHA S O ABDULLAKHA Vs. STATE OF MAHARASHTRA	July 2, 2001
BARODA RAYON CORPORATION LIMITED Vs. ICICI LIMITEDDEBENTURE TRUSTEES	October 22, 2001
BASAVRAJ ALIAS BABLU YALLAPPA Vs. STATE OF MAHARASHTRA	July 11, 2001
BASISTHA NARAYAN SINGH Vs. STATE OF MAHARASHTRA	September 11, 2001
BAYABI ABDUL SAMAD Vs. HALIMABI YUSUF	November 6, 2001
BENNET COLEMAN AND CO. LTD. Vs. RSA FOX ADVERTISING PRIVATE LTD	August 31, 2001
BENZO CHEM INDUSTRIES PRIVATE LIMITED Vs. UNION OF INDIA	January 9, 2001
BHAGIRATH P GAONKAR Vs. ADMINISTRATIVE TRIBUNAL OF GOA	April 26, 2001
BHAGWAN BABU GHOTKAR Vs. STATE OF MAHARASHTRA	April 19, 2001
BHAGWAN SAHEBRAO SONAWANE Vs. RANJANABAI SAHEBRAO SONAWANE	March 9, 2001
BHAGWAN TAPIRAM SAPKALE Vs. STATE OF MAHARASHTRA	February 22, 2001
BHAIYYAJI SITARAM KANNAMWAR Vs. ASSISTANT REGISTRAR	December 3, 2001
BHANSALI C Vs. UNION OF INDIA	October 12, 2001
BHANUDAS S O VISHWANATH GAUHANE Vs. STATE OF MAHARASHTRA	March 5, 2001
BHARAT COOP BANK MUMBAI LTD Vs. UNION OF INDIA	November 7, 2001
BHARAT SHANTILAL SHAH Vs. PERCIVAL NORONHA	May 4, 2001
BHARAT SHANTILAL SHAH Vs. STATE OF MAHARASHTRA	March 7, 2001
BHARATIYA KAMGAR KARMACHARI MAHASANGH Vs. INDIAN OIL CORPORATION LTD	October 22, 2001
BHARTIYA AROGYA NIDHI SHETH KANTILAL O PARIKH GENERAL HOSPITAL Vs. BOMBAY LABOUR UNION	March 12, 2001
BHASKAR A SHETTY Vs. M N SINGH COMMISSIONER OF POLICE	February 15, 2001
BHASKAR SHANTAWAN TIJORE Vs. UMARKHADI CO-OPERATIVE HOUSING SOCIETY LTD.	April 12, 2001
BHAU RAMCHANDRA SUTAR Vs. BAPUSAHEB ANNU PATIL	July 5, 2001
BHAURAO ABAJI DHANDRE Vs. STATE OF MAHARASHTRA	July 3, 2001
BHAURAO LAXMAN HONDE Vs. NAMDEO LAXMANHONDE	August 27, 2001
BHAVESH EXPORTS PVT LTD Vs. ASSISTANT COLLECTOR OF CUSTOMS	December 21, 2001
BHIKA NARAYAN GANGURDE Vs. STATE OF MAHARASHTRA	July 19, 2001
BHIMRAO CHANDRU PATIL Vs. BALKRISHNA DATTATRAYA JOSHI	September 18, 2001
BHIVA S O YADAV JADHAV Vs. STATE OF MAHARASHTRA	October 30, 2001
BHRIHANMUMBAI MUNICIPAL CORPORATION Vs. SAPYAH TRUST AND SARKAR TRUST	October 4, 2001
BHUJANG Vs. STATE OF MAHARASHTRA	November 7, 2001
BHUPATRAM SAVAJI PUROHIT Vs. STATE OF MAHARASHTRA	August 31, 2001
BILKISBANU ABDUL GAFAR Vs. M N SINGH COMMISSIONER OF POLICE	February 23, 2001
BIPIN DALPATBHAI SHAH Vs. VASANTBEN RASILAL ZAVERI	August 6, 2001
BIPIN J SHAH Vs. NIRU B MEHTA	February 5, 2001
BISMILLA SHAH BHURRU SHAH Vs. STATE OF MAHARASHTRA	October 18, 2001
BOARD OF TRUSTEES OF THE PORT OF MUMBAI Vs. SURYABHAN POPAT LONDHE	August 23, 2001
BOARD OF TRUSTEES OF THE PORT OF MUMBAI Vs. RAMESH RAJARAM JADHAV	February 9, 2001
BOI FINANCE LIMITED Vs. LIQUIDATOR OF SIDDHART ENGG PRIVATE LIMITED	February 12, 2001
BOMBAY ENVIRONMENTAL ACTION GROUP Vs. STATE OF MAHARASHTRA	June 5, 2001
BOMBAY ENVIRONMENTAL ACTION GROUP Vs. STATE OF MAHARASHTRA	July 5, 2001
BOMBAY ENVIRONMENTAL ACTION GROUP Vs. STATE OF MAHARASHTRA	October 12, 2001
BOMBAY HOUSING AND AREA DEVELOPMENT BOARD Vs. VIJAYA VILAS RANE	April 2, 2001
BOMBAY INSTITUTION FOR DEAF AND MUTES Vs. DEPARTMENT OF SOCIAL WELFARE	September 24, 2001
BOMBAY MUNICIPAL CORPORATION Vs. DAILY TAJ PRIVATE LIMITED	March 1, 2001
BOMBAY TRANSPORT AND DOCK WORKERS UNION Vs. ARYADOOT TRANSPORT LIMITED	August 24, 2001
BORA Vs. PARSHAVANATH DIGAMBAR JAIN	June 20, 2001
BREACH CANDY HOSPITAL Vs. BABULAL B. PARDESHI	June 17, 2001
BREACH CANDY HOSPITAL AND RESEARCH CENTRE MUMBAI Vs. BABULAL B PARDESHI	July 17, 2001
BRIHAN MUMBAI MUNICIPAL CORPORATION Vs. GENERAL SECRETARY BEST WORKERS UNION	February 22, 2001
BRIHAN MUMBAI MUNICIPAL CORPORATION Vs. MOHANRAO B SHINDE	March 15, 2001
BRIJALAL Vs. INDUBAI BRIJALAL PATIL	October 22, 2001
BURROUGHS WELLCOME I LIMITED Vs. AMERICAN HOME PRODUCTS CORPORATION	October 3, 2001
C C YI Vs. JANAKIDEVI ANANTLAL GUPTA	June 9, 2001
C PRABHAKARAN Vs. SOUTHERN PETROCHEMICALS INDUSTRIES COR LTD	February 9, 2001
C R ASHOK KUMAR Vs. K V SALVI	April 10, 2001
C R RAMKRISHNA PILLAI Vs. MUNICIPAL COMMISSIONER	June 14, 2001
C V GEORGE Vs. UNION OF INDIA	March 16, 2001
CABLE CORPORATION OF INDIA LIMITED Vs. DILIP PANDURANG PADHYE	June 11, 2001
CADELL WEAVING MILL CO P LTD Vs. CIT	February 6, 2001
CAETANO LUIS SINCE DECEASED REPRESENTED BY HIS LEGAL HEIRS Vs. OSWALD ANTAO	September 14, 2001
CANBANK FINANCIAL SERVICES LTD Vs. V B DESAI	June 12, 2001
CANFIN HOMES LIMITED Vs. LLOYDS STEEL INDUSTRIES LIMITED	March 30, 2001
CASTRIBE RAJYA PARIVAHAN KARMACHARI SANGHATANA Vs. MAHARASHTRA STATE ROAD TRANSPORT CORPORATION	August 2, 2001
CATARINA FERNANDES Vs. MISS VICTORIA GONSALVES	November 29, 2001
CBI ACB Vs. UNION BANK OF INDIA	April 26, 2001
CDS FINANCIAL SERVICES (MARUTI) LTD. Vs. BPL COMMUNICATIONS LIMITED AND OTHERS	December 21, 2001
CEAT LIMITEDELECTRONICS DIVISION Vs. ANAND ABA SAHEB HAWALDAR	July 11, 2001
CENTRAL RLYS EMP CO OP SOCIETY Vs. Y M PATIL	October 19, 2001
CENTURY TEXTILES AND INDUSTRIES LTD Vs. UNION OF INDIA	October 1, 2001
CHAIRMAN JAWAHAR NAGAR CO OPERATIVE HOUSING SOCIETY LIMITED Vs. STATE OF MAHARASHTRA	July 17, 2001
CHAIRMAN LAXMI EDUCATION SOCIETYS Vs. P H SINGH	February 7, 2001
CHAMARSHA ALIAS TIRU LODHI KORETI Vs. STATE OF MAHARASHTRA	October 8, 2001
CHANCHALBEN PANCHAL Vs. SURESH DHARAMRAJ REDIJ	March 12, 2001
CHANDA NAZMA ABDUL RAZAK Vs. EDUCATION OFFICER PRIMARY ZILLA PARISHAD SOLAPUR	June 14, 2001
CHANDBI MUSTAQ SHAIKH Vs. STATE OF MAHARASHTRA	December 3, 2001
CHANDER GURUDAS TALREJA Vs. STATE OF MAHARASHTRA	September 20, 2001
CHANDIDAS S O BALWANTRAO DESHPANDE Vs. STATE OF MAHARASHTRA	January 10, 2001
CHANDRADEVI JAISWAL Vs. M N SINGH COMMISSIONER OF POLICE	September 5, 2001
CHANDRESHKUMAR R SHRIVASTAV Vs. STATE OF MAHARASHTRA	October 24, 2001
CHEMBUR TROMBAY EDUCATION SOCIETY Vs. D K MARATHE	October 1, 2001
CHERIE GINWALLA DR Vs. MEDICAL COUNCIL OF INDIA	August 18, 2001
CHHABABAI BALWANTRAO SHINDE Vs. GULABRAO BALWANTRAO SHINDE	February 2, 2001
CHHAITNAYASHEWAR SHIKSHAN MANDAL Vs. NARESH S/O PANDURANG	January 24, 2001
CHHAYABAI RAJARAM NARWADE Vs. STATE OF MAHARASHTRA	December 21, 2001
CHHOTALAL GAJANAN KHOLE Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI	February 21, 2001
CHIEF EXECUTIVE OFFICER ZILLA PARISHAD Vs. SHAHEZADBEE	September 28, 2001
CHIMNYA CHAMKYA KALE Vs. STATE OF MAHARASHTRA	April 27, 2001
CHOWGULE & CO LTD Vs. ASSTT DIRECTOR GENERAL OF FOREIGN TRADE	January 31, 2001
CIPLA EMPLOYEES UNION Vs. CIPLA LIMITED	November 9, 2001
CIPLA EMPLOYEES UNION Vs. CIPLA LIMITED	July 20, 2001
CIPLA LIMITED Vs. UNION OF INDIA	August 31, 2001
CLAUDE PEREIRA Vs. MARY D SOUZA SEQUERIA	March 22, 2001
CLIFFORD REBELLO Vs. HOTEL OBEROI TOWERS	October 3, 2001
CLYDE PNEUMATIC CONVEYING LTD Vs. MACAWBER ENGINEERING SYSTEMS INDIA	October 23, 2001
CO OPERATIVE BANK EMPLOYEES UNION Vs. NEW INDIA CO OPERATIVE BANK LTD	April 19, 2001
COLABA CENTRAL CO-OP. CONSUMER WHOLESALE AND RETAIL STORES LTD Vs. STATE OF MAHARASHTRA, THROUGH ITS GOVERNMENT	October 8, 2001
COMMISSIONER OF CENTRAL EXCISE GOA Vs. NESTLE INDIA LIMITED	June 29, 2001
COMMISSIONER OF INCOME TAX Vs. PANCHAGANGA SAHAKARI SAKHAR KARKHANA LIMITED	July 3, 2001
COMMISSIONER OF INCOME TAX Vs. WARANA SAHAKARI SAKHAR KARKHANA	July 23, 2001
COMMISSIONER OF INCOME TAX Vs. CAMCO COLOUR CO	November 26, 2001
COMMISSIONER OF INCOME TAX Vs. PANCHGANGA S S K LIMITED	November 26, 2001
COMMISSIONER OF INCOME TAX Vs. RATNAGIRI DISTRICT CENTRAL CO OPERATIVE BANK LIMITED	September 10, 2001
COMMISSIONER OF INCOME TAX Vs. INDIAN HOTELS CO LTD	March 19, 2001
COMMISSIONER OF INCOME TAX Vs. CADBURY INDIA LIMITED	March 30, 2001
COMMISSIONER OF INCOME TAX Vs. HINDUSTAN COCOA PRODUCTS LTD	March 30, 2001
COMMISSIONER OF INCOME TAX Vs. RAJKUMAR DIPCHAND PHADE	March 30, 2001
COMMISSIONER OF INCOME TAX Vs. WOCKHARDT PVT LIMITED	March 30, 2001
COMMISSIONER OF INCOME TAX Vs. SASWAD MALI SUGAR FACTORY LIMITED	March 30, 2001
COMMISSIONER OF INCOME TAX Vs. PANCHAGANAGA SAHAKARI SAKHAR KARKHANA LIMITED	June 18, 2001
COMMISSIONER OF INCOME TAX Vs. BHARAT PETROLEUM CORPORATION LIMITED	March 14, 2001
COMMISSIONER OF INCOME TAX Vs. HOTEL HIRAMANI PVT LIMITED	February 8, 2001
COMMISSIONER OF INCOME TAX MUMBAI Vs. ECHJAY FORGINGS PRIVATE LIMITED MUMBAI	February 8, 2001
COMMISSIONER OF INCOME TAX MUMBAI Vs. VEEKAYLAL INVESTMENT CO PRIVATE LIMITED BOMBAY	February 8, 2001
COMPETITION PRINTING PRESS Vs. SHRJU JAIPRAKASH SINGH	March 19, 2001
CONART ENGINEERS LIMITED Vs. SHAMROCK INDUSTRIAL COMPANY LIMITED	November 5, 2001
CONSOLIDATED PNEUMATIC TOOLS COMPANY INDIA LIMITED Vs. PRESIDENT ASSOCIATION OF ENGINEERING WORKERS	January 24, 2001
CONTRACT LAGHU UDHOG KAMGAR UNION Vs. V G MOHITE	June 26, 2001
CORN PRODUCTS COMPANY INDIA LTD Vs. STATE OF MAHARASHTRA	December 11, 2001
COSMO FILMS LTD Vs. SUNIL VASUDEORAO DESHMUKHA	August 16, 2001
COTTON CORPORATION OF INDIA LIMITED Vs. ALAGAPPA COTTON MILLS	March 5, 2001
CREST COMMUNICATION LIMITED Vs. SHEETAL SHENOY	June 28, 2001
CROMPTON GREAVES LIMITED Vs. STATE OF MAHARASHTRA	July 20, 2001
CYRIL GEORGE MATHEW K A ALIAS VISHNU Vs. COMMISSIONER OF POLICE GREATER MUMBAI	August 13, 2001
D S VEER RANJI Vs. CIBA SPECIALTY CHEMICALS I LIMITED	October 9, 2001
DADABHAU SONABA RASAL Vs. SPECIAL LAND ACQUISITION OFFICER NO 14	September 11, 2001
DADARAO S O APPARAO KHATKE Vs. STATE OF MAHARASHTRA	June 8, 2001
DADARAP DAGDU NALKOL Vs. STATE OF MAHARASHTRA	July 5, 2001
DADU ALIAS TULSIDAS MANPHER PATEL Vs. STATE OF MAHARASHTRA	November 1, 2001
DADY NOWROJI ADENWALLA Vs. BURJOR H ANTIA	June 13, 2001
DAGADU SAKHARAM PATIL Vs. STATE OF MAHARASHTRA	March 15, 2001
DAKA COMPANY CERAMICS AND CHEMPLAST PRIVATE LIMITED Vs. MUNICIPAL CORPORATION OF THE CITY OF THANE	December 3, 2001
DALMIA CEMENT BHARAT LTD Vs. INDIAN SEAMLESS STEELS AND ALLOYS LTD	August 31, 2001
DASRATH SAO Vs. STATE OF BIHAR	June 7, 2001
DASU S O MANIKRAO SHINGATE Vs. STATE OF MAHARASHTRA	June 8, 2001
DATTA SHANKAR Vs. RAJARAM DATTA NAIK	October 19, 2001
DATTATRAYA GANPAT SHINDE Vs. MAHARASHTRA STATE ROAD TRANSPORT CORPORATION	June 18, 2001
DATTATRAYA K BHAGAT Vs. STATE OF MAHARASHTRA	June 11, 2001
DATTU ALIAS GURUDUTTA APPASAHEB DHURI Vs. STATE OF MAHARASHTRA	November 28, 2001
DAULU BALU Vs. APPASAHEB BABURAO PATIL	July 11, 2001
DAYANAND EDUCATION SOCIETY LATUR Vs. BHAGWAN	August 17, 2001
DAYANAND RAMAHASKUTTI S O RAMAHASKUTTI Vs. STATE OF MAHARASHTRA	January 18, 2001
DAYANANDSHANKARRAO LOKHANDE Vs. UNION OF INDIA	November 27, 2001
DEEP J OBEROI Vs. INDIAN BANK	February 7, 2001
DEEPA Vs. NANDKISHORE S O DOMAJI ZADE	March 5, 2001
DEEPAK H MEWANI Vs. DISTRICT DEPUTY REGISTRAR	May 6, 2001
DEEPAK HIRALAL GOHIL Vs. BOMBAY PORT TRUST	August 20, 2001
DEEPAK MISRIMAL JAIN Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY	March 20, 2001
DEEPESH PAKHRU Vs. STATE OF MAHARASHTRA	July 11, 2001
DELTA CONSTRUCTION SYSTEMS LTD Vs. NARMADA CEMENT COMPANY LIMITED	August 14, 2001
DEOKAR EXPORTS PRIVATE LIMITED Vs. NEW INDIA ASSURANCE COMPANY LIMITED	March 9, 2001
DEVIDAYAL STAINLESS STEEL INDUSTRIES PRIVATE LIMITED Vs. SHARDA S RAO	February 23, 2001
DHANANJAY LAXMAN THORAT Vs. STATE OF MAHARASHTRA	August 2, 2001
DHANARAJ S O RAMCHANDRA PANDHARE Vs. STATE OF MAHARASHTRA	October 3, 2001
DHANRAJ JAGO KOLI Vs. STATE OF MAHARASHTRA	July 9, 2001
DHARAMSEE MORARJI CHEMICAL COMPANY LIMITED Vs. STATE OF MAHARASHTRA	December 5, 2001
DHARAMSI MORARJI CHEMICAL COMPANY LIMITED Vs. RAJASTHAN NAVSAGAR MANUFACTURERS AND SUPPLIERS	September 19, 2001
DHARMA BHAIDKAR SHIVA Vs. STATE	October 16, 2001
DHARMENDRA J SOLANKI Vs. H P C LTD	July 25, 2001
DIGAMBAR VANJI MALI Vs. KISAN KHANDU CHAUDHAR	July 19, 2001
DILIP BASTIMAL JAIN Vs. BABAN BHANUDAS KAMBLE	June 9, 2001
DILIP S O DEVIDAS AJMIRE Vs. RETURNING OFFICER	December 3, 2001
DILIPSING BHAGWAT PATIL Vs. PRINCIPAL KISAN MAHAVIDYALAYA PAROLA	April 4, 2001
DILNAWAZ KOHINOORY Vs. BOMAN KOHINOOR	September 14, 2001
DINANATH BADRIPRASAD SHRESHTA Vs. CHANDRADEVI MAHANPRASAD UPADHYA	February 9, 2001
DINKAR ANANDA MANE Vs. PANDURANG DNYANU BENDRE	December 10, 2001
DIOGA ANTAO Vs. CHIEF OFFICER MORMUGAO MUNICIPAL COUNCIL	July 9, 2001
DIRECTOR OF INCOME TAX EXEMPTIONS Vs. MALAD JAIN YUVAK MANDAL MEDICAL RELIEF CENTRE	March 30, 2001
DISTRICT AND SESSIONS JUDGE AURANGABAD Vs. DEELIP BALARAM BEDEKAR	July 17, 2001
DIVISIONAL CONTROLLER M S R T CORPORATION Vs. M N VIJAPURE	November 6, 2001
DIVISIONAL FOREST OFFICER AMRAVATI DIVISION AMRAVATI Vs. GATTUSA SAKHARAM DHOLE	August 2, 2001
DIVISIONAL MANAGER Vs. CHIMNA ARJUN JADHAV	June 13, 2001
DNYANOBA ASHROBA KENDRE Vs. STATE OF MAHARASHTRA	July 31, 2001
DOM FERNANDEZ Vs. V M SHEVADE	November 2, 2001
DULANBI MIRASAHEB BELGAONKAR Vs. ANNAPPA KURKA DEVADIGA	July 20, 2001
DURYODHAN PARASHRAM BORKAR Vs. STATE OF MAHARASHTRA	June 15, 2001
DWARKADAS MOTILAL BAHETI DR Vs. PANDURANG MANIKRAO KAKDE	March 7, 2001
DYES AND CHEMICAL WORKERS UNION Vs. BOMBAY OIL INDUSTRIES LIMITED	January 23, 2001
E L COELHO Vs. MUMBAI PORT TRUST	July 6, 2001
EAGLE CEMENT PIPES COMPANY Vs. REGIONAL PROVIDENT FUND COMMISSIONER	November 27, 2001
EKVEERA DEVI SANSKRUTIK MANDAL Vs. STATE OF MAHARASHTRA	October 8, 2001
ELECTROPATHY MEDICOS OF INDIA Vs. STATE OF MAHARASHTRA	August 13, 2001
ELSY GEORGE Vs. UNION OF INDIA	October 19, 2001
EMPIRE INDUSTRIES LTD Vs. STATE OF MAHARASHTRA	February 9, 2001
EMPLOYEES STATE INSURANCE CORPORATION Vs. FAMOUS STEEL DOORS MFG CO	January 16, 2001
EMPLOYEES STATE INSURANCE CORPORATION Vs. MENEZES DSOUZA ENTERPRISES PVT. LTD. & ORS.	April 5, 2001
ESLIE P M NORONHA EPITACIO NORONHA Vs. PRASHANT PAI KAKODE SURYAKANT PAI KAKODE	August 30, 2001
ESTEEM MERCANTILE PRIVATE LIMITED Vs. K H PAREKH	June 12, 2001
EVEREST AGENCIES BOMBAY Vs. ISHRAT RAFIQUE SHARIF	April 12, 2001
FACRUNISSA BI ALIAS CAIRUNISSA BI Vs. SHAIKH SADI SHAIKH SARFUDDIN	April 27, 2001
FARDOON MANEKJI DALAL Vs. STATE OF MAHARASHTRA	June 7, 2001
FATTESINGH PANCHAM GHODKE Vs. STATE OF MAHARASHTRA	August 8, 2001
FATTUJI S O DAJIBA GEDAM Vs. SUPERINTENDENT OF POLICE	September 17, 2001
FAZAL MAHMOOD AGEWAN Vs. STATE OF MAHARASHTRA	December 19, 2001
FEDN OF HINDUSTAN LEVER LTD Vs. SECY S C L C A BOARD	June 22, 2001
FERROMET CONCENTRATES Vs. STATE OF GOA	February 12, 2001
FIRST FLIGHT COURIER LIMITED Vs. INDIAN EXPRESS NEWSPAPERS BOMBAY LIMITED	March 16, 2001
G R DIDWANIA Vs. A C CHOKSEY	October 30, 2001
G R KADAM AND SONS Vs. STATE OF MAHARASHTRA	October 24, 2001
G RAMA RAO Vs. JOSEPH DE SOUZA	August 17, 2001
G TECH STONE LIMITED Vs. BFIL FINANCE LIMITED	November 28, 2001
G THIAGARAJAN ALIAS RAJAN GOPAL S O GOPALASAMY VANNIAR Vs. J B ENGINEERING WORKS	April 27, 2001
GADGE MAHARAJ MISSION Vs. WASUDEO RAMJI PATIL	September 6, 2001
GAFUR Vs. HIRABAI	July 13, 2001
GAIN FINANCIAL CONSULTANTS PRIVATE LIMITED Vs. REGIONAL PROVIDENT FUND COMMISSIONER MAHARASHTRA AND GOA	March 14, 2001
GAJANAN BAIJNATH DUBEY Vs. INDUSTRIAL COURT MAHARASHTRA STATE	February 28, 2001
GAJANAN BHAURAO BHANDIWADEKAR Vs. PARVATIBAI SHANKAR DESHMUKH	July 13, 2001
GAJANAN NARAYAN PATIL Vs. ROHIDAS CHUDAMAN PATIL	June 11, 2001
GAJANAN V VIBHUTE Vs. LARSEN AND TOUBRO LIMITED	June 21, 2001
GAJENDRAKUMAR PRIBHOVANDAS BHAMMAR Vs. STATE OF MAHARASHTRA	April 10, 2001
GANDHI SONS Vs. UNION OF INDIA	December 21, 2001
GANESH HARSINGH PATIL Vs. STATE OF MAHARASHTRA	March 15, 2001
GANESH SAKHARAM BHOSALE Vs. M N SINGH	August 18, 2001
GANGADHAR MAHADU GAJAKAS Vs. SHANTILAL UBHAYCHAND GANDHI	February 14, 2001
GANGADHAR NAIR Vs. STATE OF MAHARASHTRA	June 20, 2001
GANGARAM KRISHNA SHIRODKAR SINCE DECEASED Vs. SATYAWATI TANAJI NAIK	December 20, 2001
GANGARAM RAMA GUNDKAR Vs. STATE OF MAHARASHTRA	June 2, 2001
GANGARAM S/O. RAMCHARAN RAJPUT Vs. MADHYA PRADESH STATE ROAD TRANSPORT CORPORATION, NAGPUR, DEPOT	July 27, 2001
GANGWANI AND CO Vs. SARASWATI WD O MANIRAM BANEWAR	April 12, 2001
GANPAT PANDURANG PANCHAL Vs. STATE OF MAHARASHTRA	December 19, 2001
GANPAT SHANKAR WAGHMARE Vs. ANJALIBAI RAO WAGHMARE	February 1, 2001
GARDEN FINANCE LIMITED Vs. PRAKASH INDS LIMITED	April 24, 2001
GARGI HUTTENES ALBERTUS PRIVATE LIMITED Vs. NEW STANDARD ENGINEERING COMPANY LIMITED	April 23, 2001
GAUTAM R MORARKA Vs. STATE BANK OF MYSORE	February 6, 2001
GAVABAI BALASAHEB KATAD PATIL Vs. BALASAHEB RANGHNATH KATAD PATIL	November 5, 2001
GEETA GAJANAN PAGI Vs. MANISHA MANOHAR NIMKAR	February 8, 2001
GEETA PRADEP BHAGWAT Vs. SARVAJANIK SHIKSHAN SANSTHA	February 12, 2001
GENDMAL BHIKULAL BANTHIA Vs. STATE OF MAHARASHTRA	February 20, 2001
GENERAL EDUCATION ACADEMY Vs. SUDHA VASUDEO DESAI	March 16, 2001
GENERAL INSURANCE CORPORATION OF INDIA LIMITED Vs. NANDLAL ENGINEERING COMPANY PRIVATE LIMITED	April 27, 2001
GENERAL MANAGER TELECOM Vs. HARESH BRIJLAL CHAROTE	March 7, 2001
GENERAL MANAGER TELECOM Vs. ANITA DHARAMDAS	September 14, 2001
GEORGE DAVID PEREIRA Vs. WILLIAM DAVID PEREIRA	May 3, 2001
GHATGE PATIL INDUSTRIES LIMITED Vs. DATTATRAYA GANGARAM LOKHANDE	January 12, 2001
GIRDHARILAL RADHAKISHAN MADHYAN Vs. STATE OF MAHARASHTRA	November 27, 2001
GIRIDHAR H PEDNEKAR Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY	January 19, 2001
GIRISH USKAIKAR Vs. CHIEF SECRETARY	January 22, 2001
GIRISH VINAYAK KONDEKAR Vs. COMMISSIONER OF POLICE GREATER MUMBAI	August 24, 2001
GIRNI KAMGAR SANGHARSH SAMITI Vs. MATULYA MILLS LIMITED	August 27, 2001
GOA DAMAN AND DIU INDUSTRIAL DEVELOPMENT CORPORATION Vs. VASSU JAIDEV GAONKAR	April 26, 2001
GOA FOUNDATION Vs. UNITED BREWERIES	July 11, 2001
GODREJ AND BOYCE MFG COMPANY LIMITED Vs. JAIKRISHNA JAN BAHADUR SINGH	December 20, 2001
GODREJ AND BOYCE MFG. CO. LTD. Vs. JAIKRISHNA JAN BAHADUR SINGH AND ANR.	December 19, 2001
GOKALDAS RAMJUI TANNA Vs. DHIRAJLAL TRIBHOVANDAS RAICHURA	April 20, 2001
GOKULDAS VAINGANKAR NAIK Vs. STATE OF GOA	September 18, 2001
GOODLASS NEROLAC PAINTS LIMITED Vs. PAINTS EMPLOYEES UNION	October 1, 2001
GOODWILL ELECTRONICS Vs. UNION OF INDIA	July 30, 2001
GOPE LAXMICHAND BADLANI Vs. ORIENTAL BANK OF COMMERCE	July 31, 2001
GOR TUSHAR JAYANTILAL Vs. SECRETARY SETH P T and SETH T G NANAVATI CHARITY TRUST and 3 ORS	August 3, 2001
GOVIND RAMJILAL AGRAWAL Vs. STATE OF MAHARASHTRA	September 25, 2001
GOVINDA S O RAOJI KATOLE Vs. GANPATI S O TUKARAMJI KHANKE DEAD	September 21, 2001
GREAVES LIMITED Vs. COMMISSIONER OF INCOME TAX	March 31, 2001
GRIFFON LABORATORIES PRIVATE LIMITED Vs. MAHARASHTRA SHRAMIK SENA	August 1, 2001
GROUP CAPTAIN D M OKA RETD Vs. MUNICIPAL CORPORATION OF CITY OF PUNE	November 1, 2001
GULAB GAIBU SHAIKH Vs. STATE OF MAHARASHTRA	April 27, 2001
GULAB HASAN PATHAN Vs. GULSHAN FAROOK PATHAN	October 12, 2001
GULAB MANIK SUEWASE Vs. STATE OF MAHARASHTRA	July 31, 2001
GULAB MANIK SURWASE Vs. STATE OF MAHARASHTRA	July 24, 2001
GULAB NARAYAN TILEKAR Vs. D V INDUSTRIES	December 6, 2001
GULABBEN WD O CHIMANLAL MANIAR Vs. NARENDRA BALCHANDRA	June 28, 2001
GULABRAO BHAURAO KAKADE Vs. NIVRUTTI KRISHNA BHILARE	March 23, 2001
GULABSINGH PRABHU RATHOD Vs. STATE OF MAHARASHTRA	March 23, 2001
GUNWANT MAHADEORAO DESHMUKH Vs. BAPURAO S O KRISHNARAO SHINDE	September 8, 2001
Guru MGawade Vs. STATE OF MAHARASHTRA	February 27, 2001
GURUNATH VITHAL TAMSE Vs. NATIONAL TEXTILE CORPORATION	June 6, 2001
H Q CHEMICALS LIMITED Vs. CARE FORMULATORS PRIVATE LIMITED	April 27, 2001
HALIMABEE QUARI ABDUL AHAD BUKHARI Vs. ABDUL AHAD BUKHARI ABDUL SAMAD BUKHARI	March 8, 2001
HANIL ERA TEXTILES LIMITED Vs. UNION OF INDIA	October 31, 2001
HANIL ERA TEXTILES LTD. AND ANR. Vs. UNION OF INDIA (UOI) AND ANR.	October 30, 2001
HANUMAN S O VISHWANATH NEHARE Vs. STATE OF MAHARASHTRA	March 5, 2001
HARESH MAHADEO KAMBLE Vs. STATE OF MAHARASHTRA	July 27, 2001
HARIBHAU GAMAN WAGHCHAURE Vs. STATE OF MAHARASHTRA	December 7, 2001
HARIBHAU GANPATI BHALERAO Vs. STATE OF MAHARASHTRA	July 26, 2001
HARIBHAU MADHUSUDAN KAKDE Vs. SHANKAR MARUTI HONKALAS	December 6, 2001
HARIBHAU RAMCHANDRA GHADAGE Vs. PANDHARPUR MUNICIPAL COUNCIL	December 3, 2001
HARIRAM Vs. STATE OF MADHYA PRADESH	March 13, 2001
HARISH A SADARANGANI AND ORIENTAL INSURANCE COMPANY LIMITED Vs. RELIANCE TEXTILES INDUSTRIES LIMITED	March 2, 2001
HARISH NARAYAN CHOUGULE Vs. NAMDEO KRUSHNAJI BEDEKAR	July 11, 2001
HARISHCHANDRA LAXMAN PATIL Vs. MAHARASHTRA MEDICAL COUNCIL	April 24, 2001
HARUBAI RAMA CHAVAN Vs. KRISHNA BIDESH SURYAVANSHI	June 21, 2001
HASAN ISMAIL DALVI Vs. NARCOTIC CONTROL BUREAU	March 8, 2001
HASSAN KALOLO Vs. STATE OF MAHARASHTRA	April 9, 2001
HAUSHALA PRASAD BRIJMOHAN MISHRA Vs. NOBLE PAINTS AND VARNISH CO PVT LTD	November 9, 2001
HAVEN ANSEL MENDES Vs. EDWARD LAWRENCE GOMES	February 21, 2001
HECTOR HOSHANG MEHTA Vs. MAROL NAND DHAM UDYOG PREMISES CO OPERATIVE SOCIETY LIMITED	October 19, 2001
HEMANT HARISH THAKKAR Vs. BALKRISHNA APPAYYA SHETTY	March 30, 2001
HEMANT M NABAR Vs. FAROHAR AND CO	March 29, 2001
HENRY FERNANDES Vs. SUCCORINHA FERNANDES	January 18, 2001
HERAT R PARMAR Vs. MAHARASHTRA MEDICAL COUNCIL	August 3, 2001
HERBERTSONS LTD. Vs. DY. COMMISSIONER OF INCOME TAX	August 17, 2001
HI TECH CONSTRUCTION Vs. REGISTRAR OF CO	February 22, 2001
HILAL AHMED Vs. STATE OF GOA	September 26, 2001
HIMALAYAN TILES AND MARBLES PRIVATE LIMITED Vs. UNION OF INDIA	June 19, 2001
HINDOOSTAN SPG AND WVG MILLS LIMITED Vs. SHARAD G KHANOLKAR	December 20, 2001
HINDUSTAN AERONAUTICS LIMITED Vs. NASHIK WORKERS UNION	March 2, 2001
HINDUSTAN COCA COLA BOTTLING S W PRIVATE LIMITED Vs. NARAYAN RAWAL	May 4, 2001
HINDUSTAN COCA COLA BOTTLING S W PRIVATE LIMITED Vs. BHARTIYA KAMGAR SENA	October 12, 2001
HINDUSTAN COCOA PRODUCTS LIMITED Vs. COMMISSIONER OF INCOME TAX	March 30, 2001
HINDUSTAN COMPOSITES LIMITED Vs. C D KONALE	December 6, 2001
HINDUSTAN LEVER LIMITED Vs. V K PANDEY JOINT COMMISSIONER OF INCOME TAX	June 25, 2001
HINDUSTAN LEVER LIMITED Vs. HINDUSTAN LEVER MAZDOOR SABHA	January 22, 2001
HINDUSTAN LEVER LIMITED Vs. HINDUSTAN LEVER EMPLOYEES UNION	January 24, 2001
HINDUSTAN PETROLEUM CORPORATION LIMITED Vs. PRATAP VISHNU DHURI	July 11, 2001
HITEN SAGAR Vs. IMC LIMITED	June 14, 2001
HOMI NARIMAN BHIWANDIWALA Vs. ZOROASTRIAN CO OPERATIVE CREDIT BANK LIMITED	January 15, 2001
HORMUZD R NEJABAT Vs. BOMBAY ELECTRIC SUPPLY AND TRANSPORT UNDERTAKING	June 15, 2001
HOTEL CORPORATION OF INDIA LTD Vs. NAZEL GONSALVES	January 23, 2001
HOTEL HORIZON PRIVATE LIMITED Vs. BHARTIYA KAMGAR KARMACHARI MAHASANGH	February 6, 2001
HOTEL LABOUR UNION Vs. VIDESH SANCHAR NIGAM LTD	February 6, 2001
HOTEL ROSALIA PRIVATE LIMITED Vs. METRO HOTELS	February 22, 2001
HUPPA ALIAS HUPSING WANGARYA BHIL Vs. STATE OF MAHARASHTRA	June 29, 2001
I T C LIMITED INDIA TOBACCO DIVISION Vs. GENERAL LABOUR UNION RED FLAG	March 15, 2001
I T C LIMITED INDIAN TOBACCO DIVISION Vs. S MARIADASAN	March 15, 2001
I.C.D.S. LTD. Vs. ASHA LATEX AND ALLIED INDUSTRIES PVT. LTD.	September 12, 2001
IBRAHIM S O ASHRAF PATEL Vs. JAMROOD BEE	July 25, 2001
ICICI BANK LIMITED Vs. N A	December 21, 2001
ICICI LIMITED Vs. VEENA TEXTILES LIMITED	January 30, 2001
ICICI LTD Vs. M F V SHILPA AN INDIAN VESSEL	May 3, 2001
ICON LINE Vs. COMMISSIONER OF CUSTOMS	October 9, 2001
IFCI LTD Vs. MODERN SYNTEX INDIA LTD	October 30, 2001
ILA RAJESH MEHTA Vs. RAM PRAKASH MALHOTRA	February 26, 2001
IN MATTER OF SECTIONS 263 AND 284 OF INDIAN SUCCESSION ACT Vs. IN MATTER OF PROBATE GRANTED TO ISHRAT RAFIQUE SHARIF IN PETITION NO 105 OF 1993 IN RESPECT OF PROPERTY OF PRATIMA DEVI ALIAS KHAIRUNNISA D/O SULEMAN SHIVAJI	April 12, 2001
INCOME TAX OFFICER Vs. SULTAN ENTERPRISES	December 21, 2001
INDCHEMIE HEALTH SPECIALITIES PVT LTD Vs. NAXPAR LABS PVT LTD	October 5, 2001
INDIAN EXPRESS NEWSPAPERS LIMITED Vs. BRIHAN MUMBAI UNION OF JOURNALISTS	March 28, 2001
INDIAN INSTITUTE OF ARCHITECTS Vs. UNION OF INDIA ; INDIA FEDERATION OF TAX PRACTITIONERS	February 22, 2001
INDIAN MEDICAL ASSOCIATION NANDURBAR BRANCH Vs. STATE OF MAHARASHTRA	July 13, 2001
INDIAN SEAMLESS METAL TUBES LIMITED Vs. SUNIL RAMBHAU IWALE	July 5, 2001
INDUS VIDEOTRONICS Vs. DIGAMBAR M BADODKAR	July 16, 2001
INDYA SEGA VALVI Vs. STATE OF MAHARASHTRA	July 3, 2001
INTERNATIONAL ASSOCIATION OF LIONS CLUBS Vs. NATIONAL ASSOCIATION OF INDIAN LIONS	April 10, 2001
ION EXCHANGE INDIA LIMITED A COMPANY INCORPORATED Vs. N A	February 7, 2001
IPCA LABORATORIES LIMITED Vs. DEPUTY COMMISSIONER OF INCOME TAX NO 1	July 2, 2001
IPCA LABORATORIES LIMITED Vs. GAJANAND MEENA DEPUTY COMMISSIONER OF INCOME TAX NO 3	July 2, 2001
IQBAL ABDUL KHALIQ AHMED Vs. STATE OF MAHARASHTRA	December 11, 2001
IRENE WANJIRU Vs. STATE OF MAHARASHTRA	January 30, 2001
ISLAMIC REPUBLIC OF IRAN SHIPPING LINES Vs. M V MEHRAB	July 25, 2001
ISPAT INDUSTRIES LTD Vs. SHIPPING CORPORATION OF INDIA LTD	December 4, 2001
ITO Vs. H.A. CONTAINERS	January 3, 2001
J G GLASS LIMITED Vs. INDIAN BANK	July 11, 2001
J K CORPORATION LIMITED Vs. ENSOURCE FINANCE LIMITED	March 9, 2001
J K PANSARE Vs. SUMAN D PATIL	November 9, 2001
J KAPUR Vs. UNION OF INDIA	January 23, 2001
J R PRABHU Vs. STATE OF MAHARASHTRA	February 23, 2001
J.P. ELECTRONICS PVT. LTD. Vs. UNION OF INDIA (UOI) AND ORS.	July 16, 2001
JAGDISH AMRITLAL KARIA Vs. BOMBAY MUNICIPAL CORPORATION OF GREATER BOMBAY	July 13, 2001
JAGDISH L. SHAH Vs. DENA BANK	March 1, 2001
JAGDISH M JOSHI Vs. STATE OF MAHARASHTRA	October 24, 2001
JAGDISH RADHAKISAN KAYASTH Vs. RAMESH N WAGH	February 15, 2001
JAHIDALI VAHHIDALI KHAN ALIAS JAVED KHAN Vs. M N SINGH COMMISSIONER OF POLICE	December 19, 2001
JAI SINGH Vs. PUNJAB NATIONAL BANK	April 26, 2001
JALGAON MUNICIPAL COUNCIL Vs. STATE OF MAHARASHTRA	December 10, 2001
JALGAON MUNICIPAL COUNCILJALGAON Vs. STATE OF MAHARASHTRA	December 11, 2001
JAMNADAS G. HUNDALANI Vs. ASSTT. COMMISSIONER OF INCOME TAX & ANR.	January 29, 2001
JANAKALYAN SAHAKARI BANK LTD. Vs. WINDMILL HOTELS PRIVATE LIMITED	September 28, 2001
JANARDAN SHANKAR PATIL Vs. DILIP PASHURAM MHATRE	October 16, 2001
JANARDHAN NANASAHEB CHOUDHRAI Vs. SK HAJU SK BABAN	December 10, 2001
JANU LAXMAN KUMBHAR Vs. PANDURANG LAXMAN KUMBHAR	July 2, 2001
JASBIR KAUR DHALIWAL Vs. NEPC AIRLINES	November 28, 2001
JAVED HASAN SANGHE Vs. STATE OF MAHARASHTRA	June 18, 2001
JAVID GHORASHIAN Vs. STATE OF MAHARASHTRA	September 4, 2001
JAYANTILAL MODI Vs. STATE OF MAHARASHTRA	March 9, 2001
JAYAUDDIN MONIRUDIN Vs. PRADEEPKUMAR BAIJNATH NAWBASI	November 30, 2001
JAYBHARAT CREDIT LTD. Vs. APS STAR INDUSTRIES LTD.	May 4, 2001
JAYKUMAR Vs. LAXMINARAYAN PARMESHWARLAL JAISWAL	October 30, 2001
JAYSING DAULATSIN RAWAL Vs. STATE OF MAHARASHTRA	January 17, 2001
JAYSINGH WADHU SINGH Vs. STATE OF MAHARASHTRA	February 2, 2001
JAYWANT GANPATRAO DALVI Vs. KOLHAPUR DISTRICT CENTRAL CO OPERATIVE BANK LIMITED	June 7, 2001
JETU JACQUES TARU LALVANI Vs. SOLESTRAP INDUSTRIES PRIVATE LIMITED	February 20, 2001
JHUNKA BHAKAR KENDRACHALAK SANGHATNA Vs. STATE OF MAHARASHTRA	March 29, 2001
JIMMY ABRAHAM THOMAS Vs. STATE OF MAHARASHTRA	September 21, 2001
JITENDRA BABURAO KARDE Vs. GANPATI BABURAO KARDE	July 2, 2001
JITENDRA HARJIVANDAS SOLANKI Vs. STATE OF MAHARASHTRA	November 1, 2001
JITENDRA MANOHAR DIXIT Vs. GOPAL BABULAL UPADYAY	April 17, 2001
JIWANKUMAR SITARAM SONDHI Vs. COMMISSIONER OF SALES TAX	March 30, 2001
JOGINDER SINGH SHIVRAM SINGH Vs. STATE OF MAHARASHTRA	August 28, 2001
JOHN B BRAGANZA RETIRED SECTION OFFICER OF THE HIGH COURT OF BOMBAY Vs. HONOURABLE CHIEF JUSTICE	July 18, 2001
JOHN FILIP PEREIRA Vs. ANTONIO DSILVA	November 9, 2001
JOHN FRANCIS ANTHONY GONSALVES Vs. AGNES MARY CONCEPTION REBELLO	March 27, 2001
JOLLY STEEL INDUSTRIES PRIVATE LIMITED Vs. UNION OF INDIA	July 17, 2001
JOSTNA LAXMIDAS PUJARA Vs. KAILASBHAI SHUKARAM TIWARI	August 29, 2001
JUNAID ABDUR RASHID SHAIKH Vs. M N SINGH	December 3, 2001
JUSTIN DCUNHA Vs. STATE	December 7, 2001
JYOTSNA Vs. SURESH JOHN JAGTAP	February 2, 2001
K B BABU MENON Vs. R H MENDONCA COMMISSIOER OF POLICE	February 13, 2001
K K KAPSE Vs. STATE OF MAHARASHTRA	October 31, 2001
K K MODI S O LATE GUJARMAL MODI Vs. SECURITIES APPELLATE TRIBUNAL	November 5, 2001
K P MARU Vs. REGIONAL PROVIDENT FUND COMMR MAHARASHTRA and GOA	July 23, 2001
K. VENKATESWARA RAO Vs. PHOENIX SHARE AND STOCKBROKERS (P.) LTD.	September 11, 2001
KALGONDA ANNAPA KHOT Vs. CHAIRMAN/SECRETARY	July 18, 2001
KALPANA Vs. OMPRAKASH S O BHAURAOJI NIGHOT	September 6, 2001
KALPANA GOPALKRISHNA SINGHANIA Vs. NARESH M KABRA	August 18, 2001
KALPANA MADHAV KIRAVE SOU Vs. CHIEF OFFICER	February 15, 2001
KALPESH SUHAS PAWAR Vs. MAHARASHTRA STATE BOARD OF SECONDARY AND HIGHER SECONDARY EDUCATION	January 15, 2001
KALU DHONDI JADHAV Vs. PANDHARINATH BHIWA GUNJAL	December 6, 2001
KALU YADAV GHORPADE Vs. SONUBAI SHANKAR KEDARE	June 26, 2001
KAMAL BABAJI SHINDE Vs. REGHUNATHRAO BHAUSAHEB PATIL	July 25, 2001
KAMAL SHIVAJIRAO KATKAR Vs. GAJARABAI SOPANRAO ALGUDE	April 19, 2001
KAMAL TEXTILES Vs. SECRETARY LAL BAWATA GENERAL KAMGAR UNION	December 14, 2001
KAMLABAI SURENDRA JAISWAL ALIAS ZENDE Vs. STATE OF MAHARASHTRA	November 6, 2001
KAMLESH KUMARI BHATIA Vs. STATE OF MAHARASHTRA	April 27, 2001
KANTABAI BHAURAO GAWARE Vs. BHAURAO TATYABA GAWARE	April 12, 2001
KANTIBHAI PATEL Vs. O P KELKAR	August 7, 2001
KASHINATH BHASKAR DATAR Vs. KHANDU KONDIBA BAGADE	December 12, 2001
KASHINATH S O LAXMANRAO MARWALIKAR Vs. STATE OF MAHARASHTRA	November 30, 2001
KASHINATH TIMA GAVDE Vs. NARAYAN SADASHIV DHAVLIKAR DEAD	October 6, 2001
KAUSHALYABAI DINKAR MULE Vs. DINKAR MAHADEORAO MULE	March 7, 2001
KAWDU S O DEWAJI PAUNIKAR Vs. STATE OF MAHARASHTRA	March 16, 2001
KEC INTERNATIONAL LIMITED Vs. B R BALAKRISHNAN	March 29, 2001
KESAR ENTERPRISES LTD. Vs. IDI LTD.	July 19, 2001
KHALIL RAZAK SHAIKH Vs. STATE OF MAHARASHTRA	February 26, 2001
KHEMLO SAKHARAM SAWANT Vs. STATE OF MAHARASHTRA	May 8, 2001
KHUSHALRAO TULSHIRAMJUI PANDAO Vs. STATE OF MAHARASHTRA	February 9, 2001
KIRAN INDUSTRIAL PREMISES CO OP SOCIETY LIMITED Vs. JANATA KAMGAR UNION	March 8, 2001
KIRAN S O MADHUKAR SAOJI Vs. STATE OF MAHARASHTRA	February 9, 2001
KISHANDAS BHAGWANDAS NAGPAL Vs. JETHANAND BHAGWANDAS NAGPAL	February 5, 2001
KISHOR GOVIND GOHIL ALIAS KISHOR HADDI Vs. M N SINGH COMMISSIONER OF POLICE	February 15, 2001
KISHOR ONKAR CHOUDHARY Vs. STATE OF MAHARASHTRA	March 1, 2001
KISHORE GOPICHAND RAJPUT Vs. STATE OF MAHARASHTRA	October 8, 2001
KISHORE GOPICHAND RAJPUT Vs. STATE OF MAHARASHTRA	November 8, 2001
KISHORE K SHAHANI Vs. STATE OF MAHARASHTRA	June 8, 2001
KISHORE RUNGTA Vs. PUNJAB NATIONAL BANK	March 1, 2001
KISHORE VALLABHDAS LADDHA Vs. FOOD INSPECTOR	November 28, 2001
KOHINOOR CARPET MANUFACTURERS Vs. FORBES GOKAK LIMITED	December 12, 2001
KONDEO SAVALARAM PANSE Vs. DIGAMBAR RAMRAO PAI	March 1, 2001
KONDIBHAU GOVIND DHERANGE Vs. NAMDEO GANPAT DHERANGE	July 6, 2001
KOTAK MAHINDRA FINANCE LTD Vs. STATE OF MAHARASHTRA	September 26, 2001
KRISHI UTPANNA BAZAR SAMITI AURANGABAD Vs. STATE OF MAHARASHTRA	August 14, 2001
KRISHNA KASHINATH PATIL Vs. S MOHANDAS KAMATH	October 22, 2001
KRISHNALI RESPORTS PRIVATE LIMITED Vs. B E BILLIMORRIA AND COMPANY LIMITED	October 30, 2001
KRISHNASWAMY S/O SANTANAM IYENGAR Vs. MUNICIPAL CORPORATION FOR GR BOMBAY	November 9, 2001
KRISNNA VASUDEO KOTWAL Vs. STATE OF MAHARASHTRA	October 19, 2001
KSL AND INDUSTRIES LIMITED Vs. NATH SEEDS	February 13, 2001
KUDDUS KHAN GAFFARKHAN Vs. MOHAMMAD YAKUB PIR MOHAMMAD	October 9, 2001
KUNAL RAMDAS CHAVAN Vs. STATE OF MAHARASHTRA	April 27, 2001
KUNDANLAL S O VISHVESHVARLAL SONI Vs. STATE OF MAHARASHTRA	March 8, 2001
KUNIKA RANDHIR SINGH Vs. UNION OF INDIA	November 8, 2001
KUNWAR PRASAD Vs. CREATIVE GARMENTS	February 21, 2001
LALAITA MALHARI BARVE Vs. STATE OF MAHARASHTRA	August 8, 2001
LALCHAND MANAKCHAND MEHTA Vs. NEELAMCHAND HARAKCHAND MEHTA AND ORS	September 25, 2001
LALMANI RAMNATH TIWARI Vs. BHIMRAO GOVIND PAWAR	January 30, 2001
LATABAI BHAGWAN KAKADE Vs. MOHAMMED ISMAIL MOHD SAAB BAGWAN	July 26, 2001
LAXMAN DHANU LAMAN Vs. MAHARASHTRA REVENUE TRIBUNAL AURANGABAD	March 22, 2001
LAXMAN SHRIYAN Vs. AIR INDIA LTD	April 16, 2001
LAXMIBAI W/O NARAYANBUWA GOSAVI AND OTHERS Vs. BHAGWANTHBUVA	February 9, 2001
LAXMICHAND KALYANJI Vs. MUNICIPAL CORPN OF GREATER BOMBAY	November 2, 2001
LAXMIKANT S O SHANKARLAL SARDA Vs. STATE OF MAHARASHTRA	August 31, 2001
LAXMIKANT SARDA Vs. STATE OF MAHARASHTRA	August 30, 2001
LEANDRINA ANTAO Vs. CONSTANCIO LUIS CAETANO RUBINO LOBO	September 17, 2001
LEONOR SERUCA DE QUADROS Vs. LAND ACQUISITION OFFICER	November 9, 2001
LIPI BOILERS PRIVATE LTD Vs. UNION OF INDIA	March 20, 2001
LIYAKAT B SHAIKH Vs. STATE OF MAHARASHTRA	February 8, 2001
LLOYDS FINANCE LTD. Vs. EMTEX INDUSTRIES (INDIA) LTD.	April 11, 2001
LLOYDS STEEL INDUSTRIES LIMITED Vs. UNION OF INDIA	February 13, 2001
LODHARAM SEWARAM SINDHI Vs. TEKCHAND MURLIDHAR RELAN	June 7, 2001
LOKMAT Vs. DNYANESHWAR HARIBHAU KADU	October 24, 2001
LOTAN FAKIRA PATIL Vs. STATE OF MAHARASHTRA	March 15, 2001
LUIS LAWRENCE FERNANDES Vs. PRABHAKAR SAKHARAM VAIGANKAR	November 2, 2001
M A PANSHIKAR Vs. STATE OF MAHARASHTRA	August 23, 2001
M B DEVELOPMENT CORPORATION Vs. MANILAL PATEL AND CO	March 7, 2001
M G SARASAPPA KURUP Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY	February 28, 2001
M S JOSHI Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI	June 6, 2001
M V SEA SUCCESS I Vs. LIVERPOOL AND LONDON STEAMSHIP PROTECTION AND INDEMNITY ASSOCIATION LIMITED	November 28, 2001
M VISVESVARAYA INDUSTRIAL RESEARCH AND DEVELOPMENT CENTRE Vs. INCOME TAX APPELLATE TRIBUNAL	March 15, 2001
M X ADVERTISING Vs. SURYA HOT SIP TEA CO PRIVATE LIMITED	April 19, 2001
M Y KHANDAGALE Vs. UNION OF INDIA	July 20, 2001
MADHAV S O SAKHARAM YADAV Vs. STATE OF MAHARASHTRA	August 8, 2001
MADHUKAR ANANDRAO GIRDHARI Vs. TUKARAM ANANDRAO GIRDHARI	March 1, 2001
MADHUKAR BABURAO DESHMUKH Vs. JALGAON JILLHA MARATHA VIDYA PRASARAK CO OPERATIVE SAMAJ LTD	July 3, 2001
MADHUKAR DEORAO KULKARNI Vs. STATE OF MAHARASHTRA	August 18, 2001
MADHUKAR GULABRAO KHADSE Vs. STATE OF MAHARASHTRA	October 9, 2001
MADHUKAR S O WAMANRAO JADHAV Vs. DAYALBABU S O SHYAMLAL JAISWAL	September 21, 2001
MADHUKAR VISHWANATH SONAWANE Vs. STATE OF MAHARASHTRA	November 8, 2001
MAHAAMBA INVESTMENTS LTD Vs. IDI LIMITED	January 31, 2001
MAHADEO BHILA KUWAR Vs. STATE OF MAHARASHTRA	July 20, 2001
MAHADEO GANPATI SUTAR Vs. STATE OF MAHARASHTRA	January 10, 2001
MAHADEO KUNDALIK VAIDYA Vs. STATE OF MAHARASHTRA	July 4, 2001
MAHADEO RAMGONDA PATIL Vs. STATE OF MAHARASHTRA	November 27, 2001
MAHADEO S O RAJARAMJI MAHADULE Vs. STATE OF MAHARASHTRA	February 22, 2001
MAHADEO SANKAR DHOLE Vs. LIFE INSURANCE CORPORATION OF INDIA BOMBAY & ORS.	December 6, 2001
MAHADU HARCHAND TIRMALE Vs. STATE OF MAHARASHTRA	June 26, 2001
MAHANAGAR TELEPHONE NIGAM LTD Vs. UMESH KORGA BHNDARI	March 9, 2001
MAHANAGAR TELEPHONE NIGAM LTD Vs. UNIQUE INTEGRATED TRANSPORT & MANAGEMENT CONSULTANTS PVT LTD	September 4, 2001
MAHARASHTRA ENGINEERING WORKS Vs. MANHAR TUBE CORPORATION	March 8, 2001
MAHARASHTRA GENERAL KAMGAR UNION Vs. U S V LIMITED	July 2, 2001
MAHARASHTRA INDUSTRIAL DEVELOPMENT CORPORATION Vs. MAHARASHTRA INDUSTRIAL DEVELOPMENT CORPORATIONS EMPLOYEES ASSOCIATION & ANR.	October 12, 2001
MAHARASHTRA KRISHI UDYOG VIKAS MAHAMANDAL ADHIKARI SANGHATANA Vs. MAHARASHTRA AGRO INDUSTRIES DEVELOPMENT CORPORATION LIMITED	January 10, 2001
MAHARASHTRA LABOUR UNION Vs. PRIDE HOTELS PRIVATE LIMITED	November 1, 2001
MAHARASHTRA MANTRALAYA AND ALLIED GOVERNMENT EMPLOYEES CO OP CREDIT SOCIETY LIMITED Vs. RAJU SONU RANE	December 5, 2001
MAHARASHTRA STATE ELECTRICITYBOARD Vs. SUNIL MORE	October 4, 2001
MAHARASHTRA STATE ROAD TRANSPORT CORPORATION Vs. SYED AZGAR ALI	February 12, 2001
MAHARASHTRA STATE ROAD TRANSPORT CORPORATION Vs. RAJENDRA BHAGWAN GANDHI	December 13, 2001
MAHARASHTRA STATE ROAD TRANSPORT CORPORATION THROUGH THE DIVISIONAL CONTROLLER, NAGPUR Vs. DIGAMBAR RAMJI ZADE	September 10, 2001
MAHARASHTRA TATE ELECTRICITY BOARD Vs. UNION OF INDIA	September 19, 2001
MAHARASHTRA VIDEO THEATRE OWNERS ASSOCIATION Vs. STATE OF MAHARASHTRA	April 30, 2001
MAHAVIR CO OPERATIVE BANK LIMITED Vs. PRAKASH VASANT KALANTRE	February 22, 2001
MAHIBUBI ABDUL AZIZ Vs. SAYED ABDUL MAJID	February 1, 2001
MAHINDRA BRITISH TELECOM LIMITED Vs. PRABHAT GUPTA	September 25, 2001
MAHIPATI BAPU BANDGAR Vs. STATE OF MAHARASHTRA	October 8, 2001
MAHIPLATI TUKARAM SUTAR Vs. STATE OF MAHARASHTRA	April 23, 2001
MAIMOONA ZAINUDDIN SAWARATKAR Vs. OMER NIZAMUDDIN TATAVALKAR	December 6, 2001
MAIMUNA IQBAL KASAM PATHAN Vs. R H MENDONCA COMMISSIONER OF POLICE OF GREATER BOMBAY	January 8, 2001
MAJOR KURIAN THOMAS Vs. BANK OF MAHARASHTRA	June 22, 2001
MALAN SATISH LAWANDE Vs. EDWIN M A D SOUZA	January 16, 2001
MALANBAI Vs. DEPUTY DIRECTOR OF EDUCATION	September 14, 2001
MALANBAI RATNAPARKHI Vs. GOVIND R MOTADE	February 22, 2001
MALANBAI RATNAPARKHI Vs. MALANBAI RATNAPARKHI	February 22, 2001
MALANI TENDU LEAVES Vs. COMMISSIONER OF INCOME TAX	February 5, 2001
MALATI RAJARAM BHAT Vs. M N SINGH COMMISSIONER OF POLICE	March 8, 2001
MALIK KHAIRUNISSA Vs. ANJUMAN RIAZ UL ISLAM HIGH SCHOOL	March 30, 2001
MALINI ASHWIN MEHTA Vs. STATE OF MAHARASHTRA THROUGH THE SECRETARY TO THE GOVERNMENT OF MAHARASHTRA	September 19, 2001
MALLINATH AMBANNA SHEDJALE Vs. PURUSHOTTAM VASUDEO SOMSHETTY	May 3, 2001
MANDABAI BALNATH ROHOM Vs. ASHOK FAKIRA CHANDAR	June 13, 2001
MANDOVI NAGAR COOPERATIVE HOUSING SOCIETY Vs. COOPERATIVE TRIBUNAL OF GOA DAMAN and DIU	September 6, 2001
MANGALA SHARAD MUTHA Vs. STATE OF MAHARASHTRA	December 4, 2001
MANGALDAS K. DESAI, POLICE INSPECTOR, GOA Vs. STATE OF GOA & ORS.	March 31, 2001
MANGANESE ORE (INDIA) LIMITED Vs. UNION OF INDIA & ORS.	July 6, 2001
MANGESH JANARDHAN MOHITE PRESIDENT Vs. STATE OF MAHARASHTRA	November 2, 2001
MANHARBALA JERAM DAMODAR Vs. PRABHUDAS DAMODAR KOTECHA	February 1, 2001
MANIK BHIMRAO JADHAV Vs. SHIVAJIRAO BHAURAO PATIL	May 3, 2001
MANIK S O GUGLAJI ZINE Vs. DIRECTOR OF SOCIAL FORESTRY	November 29, 2001
MANILAL PREMJI GALA Vs. BOMAN P IRANI	February 22, 2001
MANIPAL FINANCE CORPORATION LTD. Vs. CRC CARRIER LIMITED	July 11, 2001
MANISH KUMAR TAK Vs. STATE OF GOA	October 23, 2001
MANISH VEDPRAKASH DHAM Vs. STATE OF MAHARASHTRA	May 4, 2001
MANMAL SHIRCHAND OSWAL Vs. SAHEBJADA AMIRJADA SHIRAJI	April 20, 2001
MANMALA EXHIBITORS Vs. M C JOSHI COMMISSIONER OF INCOME TAX	December 21, 2001
MANOHAR KISAN MARASKOLHE Vs. STATE OF MAHARASHTRA	June 25, 2001
MANOJ CHANDULAL SHAH Vs. STATE OF MAHARASHTRA	February 28, 2001
MANOJ S O GIRDHARLAL SARDA Vs. MANOHAR ANDHARE	October 8, 2001
MAQBUL MOHAMED KARAJGI Vs. STATE OF MAHARASHTRA	August 10, 2001
MARATHWADA JANTA VIKAS PARISHAD Vs. STATE OF MAHARASHTRA	March 7, 2001
MARATHWADA WAKF BOARD Vs. RAJARAM RAMJIVAN MANTHRI	January 12, 2001
MARATHWADA WAKF BOARD, THROUGH SECRETARY Vs. RAJARAM RAMJIVAN MANTHRI	January 15, 2001
MARCUS D COSTA Vs. ANAND BHISSI GAONKAR	May 4, 2001
MARIA FERNANDES Vs. ISHAPREMA NIKETAN	October 25, 2001
MARIA THOMS GONSALVIES Vs. CONCEPT PHARMACEUTICALS PRIVATE LIMITED	April 19, 2001
MARINE CONTAINER SERVICES I PRIVATE LIMITED Vs. RAJESH DHIRAJLAL VORA	March 21, 2001
MARINE CONTAINER SERVICES INDIA PRIVATE LIMITED Vs. V M MOTORS	March 19, 2001
MARINE CONTAINER SERVICES INDIA PVT LTD Vs. VORA and VORA	October 15, 2001
MARTIN NIRMAL S O MORESH Vs. STATE OF MAHARASHTRA	July 30, 2001
MARUTI HIRAPPA NAIK Vs. STATE OF MAHARASHTRA	June 20, 2001
MARUTI KONDIBA LOKHANDE Vs. ADMINISTRATOR THE SOLAPUR MUNICIPAL CORPORATION	December 13, 2001
MASTAN KASIM SHAIKH Vs. STATE OF MAHARASHTRA	May 2, 2001
MASTER AMIT ASHOK AGRAWAL Vs. KHANDESH URBAN CO-OP CREDIT SOC LTD	July 26, 2001
MATHEW DSOUZA Vs. LUIS ANTONIO DE SOUZA	August 9, 2001
MATHURABAI GENU SONAVANE Vs. RAHIBAI BALASAHEB KARATHE	February 28, 2001
MAUVIN GODINHO Vs. STATE OF MAHARASHTRA	July 13, 2001
MAYA SATISH JOSHI Vs. STATE OF MAHARASHTRA	July 17, 2001
MAYABAI GAJANAN WAGH Vs. GAJANAN MADHUKAR WAGH	July 17, 2001
MAZGAON DOCK LIMITED Vs. SHIVBRAT JAGROOP MISHRA	April 30, 2001
MEENAKSHI PATEL Vs. ENGINEERING EXPORT PROMOTION COUNCIL	August 8, 2001
MEER AHMED ALI KHAN Vs. STATE OF MAHARASHTRA	April 26, 2001
MEERA KISHINCHAND KRIPALANI Vs. SANJAY PURSHOTTAM PATEL	July 9, 2001
MEHER DISTILLERTIES PRIVATE LIMITED Vs. STATE OF MAHARASHTRA	June 18, 2001
METAL BOX INDIA LIMITED Vs. ASSOCIATION OF ENGINEERING WORKERS UNION	June 14, 2001
MICRO INTERCONNEXION PVT LTD Vs. R S MARDOLKAR	October 19, 2001
MILESTONE ENTERTAINMENT PRIVATE LTD Vs. ANAMIKA SOOD	February 14, 2001
MODISTONE LIMITED Vs. MODISTONE EMPLOYEES UNION	March 2, 2001
MOHAMAD M ALAM Vs. WESTERN INDIA AUTOMOBILE ASSOCIATION	July 12, 2001
MOHAMED ASLAM S O MOHAMED HAI ALIAS ABDUL HAI Vs. STATE OF MAHARASHTRA	March 27, 2001
MOHAMED HARSHAD MOHAMMAD ASHRAF KHAN Vs. M N SINGH	April 20, 2001
MOHAMED IQBAL USMAN GANI Vs. NARCOTICS CELL CUSTOMS	September 20, 2001
MOHAMMAD ASLAM ABDUL SATTAR SHAIKH Vs. M N SINGH COMMISSIONER OF POLICE	August 9, 2001
MOHAMMAD FEKOO MOHAMMAD YUSUF Vs. KRISHNA WOOLLEN MILLS PRIVATE LIMITED	February 8, 2001
MOHAMMAD IBRAHIM MOHAMMAD VAZIR Vs. STATE OF MAHARASHTRA	August 3, 2001
MOHAMMAD MAZHARUDDIN S O HABIBUDDIN SIDIQUI Vs. STATE OF MAHARASHTRA	October 3, 2001
MOHAMMAD MUBARAK MOHAMMAD UMAR Vs. STATE OF MAHARASHTRA	June 18, 2001
MOHAMMAD MUSTAFA ALI KHAN Vs. SECRETARY DEPARTMENT OF PETROLEUM CENTRAL GOVERNTMEN OF INDIA	March 28, 2001
MOHAMMAD SHABIR SHAIKH BHIKAN Vs. STATE OF MAHARASHTRA	December 4, 2001
MOHAMMAD YUSUF HASAN QURESHI Vs. M N SINGH COMMISSIONER OF POLICE	October 9, 2001
MOHAMMED ALI MOHAMAMED ISMAIL KHAN Vs. STATE OF MAHARASHTRA	June 14, 2001
MOHAMMED HANIF BABASAHEB BAGWAN Vs. ABA DAJI MALI	December 10, 2001
MOHAMMED VAKIL MOHAMMED AMIM Vs. STATE OF MAHARASHTRA	February 28, 2001
MOHAMMED YAKUBDIN KHAN Vs. STATE OF MAHARASHTRA	April 18, 2001
MOHAN LALJI TEKAM Vs. STATE OF MAHARASHTRA	July 11, 2001
MOHAN SURYABHAN CHANDAN Vs. STATE OF MAHARASHTRA	March 1, 2001
MOHANLAL RAMNARAYANJI TAORI Vs. CHANDRASHEKHAR S O SUKHDEO DAGA	February 27, 2001
MOHANRAO TATOBA PATIL Vs. PILU MARUTI PATIL	October 19, 2001
MOHANSINGH TANWANI Vs. STATE OF MAHARASHTRA	March 22, 2001
MOHD AMIN ALIAS MOHD AMAN ALIAS GULAM HAMJYA FARUQUI Vs. M N SINGH	June 9, 2001
MOHD SAJID ABDUL MAJID MOMIN Vs. M N SINGH	November 7, 2001
MOHEMMAD YUSUF MOHAMMED SHARIF RAHIMI Vs. STATE OF MAHARASHTRA	November 8, 2001
MONALISA ROHINTON IRANI Vs. NAVAL H TATA	June 21, 2001
MOTILAL RAJANSA PATIL Vs. PARSHURAM SAYABANNA TAKALE, DECEASED BY LRS.	July 11, 2001
MRINAL NAMDEV WAGHMARE Vs. REVA NAYYAR	January 12, 2001
MUDRA SALT AND CHEMICAL INDUSTRIES Vs. COLLECTOR DIST THANE	March 23, 2001
MUKAND LTD Vs. MUKAND STAFF AND OFFICERS ASSOCIATION	April 26, 2001
MUKESH KUMAR Vs. SECRETARY MAHARASHTRA STATE BOARD OF HIGHER SECONDARY	July 25, 2001
MUKUND SHIVARAM PATIL Vs. STATE OF MAHARASHTRA	July 5, 2001
MUMBAI DISTRICT CENTRAL CO OP BANK LIMITED Vs. DIVISIONAL JOINT REGISTRAR CO OP SOCIETIES	July 10, 2001
MUMBAI LABOUR UNION Vs. INDO FRENCH TIME INDUSTRIES LIMITED	August 31, 2001
MUMBAI MUNICIPAL CORPORATION OF GREATER MUMBAI Vs. SUSHILABEN I PATEL	October 30, 2001
MUNICIPAL CORPORATION OF GREATER BOMBAY Vs. ISHWAR NAIDU	September 27, 2001
MUNICIPAL CORPORATION OF GREATER MUMBAI Vs. RATILOKU SHETTY	November 29, 2001
MUNURAJ CHANDRAKANT BABBAR Vs. GURUDAS LAXMAN CHATI	June 26, 2001
MURLIDHAR ANAJI KANK DECEASED Vs. SHANKAR HARI GURAV DECEASED	November 5, 2001
MURLIDHAR DASHRATH SAPAKLE Vs. COMMITTEE SECRUTINY AND VERIFICATION OF TRIBE CLAIMS NASIK	March 20, 2001
MURLIDHAR TECKCHAND GANDHI Vs. T D JOSHI	April 17, 2001
MURLIDHAR TEKCHAND GANDHI Vs. T D JOSHI	July 31, 2001
N R C LIMITED Vs. N R C EMPLOYEES UNION	July 19, 2001
N V ING BANK Vs. ENKAY TEXO POOD INDUSTRIES LTD	July 11, 2001
N Y GUPTE Vs. HIGH COURT OF JUDICATURE AT BOMBAY	September 24, 2001
NAFISA HATIMBHAI Vs. ASSISTANT COMMISSIONER OF INCOME TAX	May 4, 2001
NAGDEVI KAMGAR SABHA Vs. HIRALAL MAGANLAL AND COMPANY	December 13, 2001
NAGORAO Vs. NAGPUR IMPROVEMENT TRUST	March 1, 2001
NAGORAO Vs. STATE OF MAHARASHTRA	October 25, 2001
NAHIDA TABASSUM MOHD Vs. M N SINGH COMMISSIONER OF POLICE	August 10, 2001
NAILA JAN MOHAMMED Vs. STATE OF MAHARASHTRA	August 31, 2001
NAJABAT NABIBUX Vs. MUNNIBAI ALIAS KULSUM	July 25, 2001
NAJMA HASAN BAGWAN Vs. M N SINGH COMMISSIONER OF POLICE GREATER BOMBAY	April 30, 2001
NALINI Vs. GIRDHAR S O KASHINATH PATIL	July 27, 2001
NAMDEO DYANOBA GARAD Vs. SUPERINTENDENT PAY DISTRIBUTION UNIT	June 12, 2001
NAMDEO HIKU CHIMANE Vs. STATE OF MAHARASHTRA	July 18, 2001
NAMDEV TATOBA KAMBLE Vs. SANGLI MUNICIPAL COUNCIL	June 14, 2001
NANA HARI GAIKWAD Vs. BADSHA ALLI MULLA	December 14, 2001
NANASAHEB NAMDEO NIRMAL Vs. STATE OF MAHARASHTRA	October 18, 2001
NANDAN VASANT PILGAONKAR Vs. NARENDRA Y THALY	October 8, 2001
NARAYAN BALKRISHNA DESHPANDE Vs. PUNE ZILLA PARISHAD & ANR.	November 29, 2001
NARAYAN GANPAT WADEKAR Vs. M N SINGH COMMISSIONER OF POLICE	March 21, 2001
NARAYAN GAONKAR Vs. DAYANAND LAXMAN ALIAS CHANDRAKANT CALANGUTKAR	September 18, 2001
NARAYAN KESHAV JOSHI Vs. DIGAMBAR KESHAV JOSHI	February 2, 2001
NARAYAN R BHOSEKAR Vs. MUNICIPAL CORPORATION FOR GREATER BOMBAY	September 17, 2001
NARAYAN RANE Vs. UNION OF INDIA THROUGH ITS MINISTER	October 24, 2001
NARAYAN S BITE Vs. MAHADEO SHRIPATI PISE	February 14, 2001
NARAYAN VITTAPPA KUDVA Vs. UNION OF INDIA	September 24, 2001
NARENDRA NARAYAN KADU Vs. STATE OF MAHARASHTRA	April 18, 2001
NARENDRAKUMAR DANI Vs. STATE OF MAHARASHTRA	August 3, 2001
NARESHKUMAR BASANTILAL PALVIA Vs. STATE OF MAHARASHTRA	March 2, 2001
NARHAR RAO Vs. STATE OF MAHARASHTRA	September 21, 2001
NASEEMUNISA BEGUM SHAIKH YASIN Vs. SHAIKH ABDUL REHMAN SHAIKH GAFFAR	March 13, 2001
NASHIK WORKERS UNION Vs. TRIMBAK RUBBER INDUSTRIES LIMITED	February 23, 2001
NASIBULLAH KHAN Vs. M N SINGH COMMISSIONER OF POLICE	October 29, 2001
NASIK MARCHANTS CO OPERATIVE BANK LTD Vs. SHYAMSUNDER RAMKRISHNA KABRE	June 21, 2001
NASIR MOHD YUSUF KHAN Vs. M N SINGH	October 23, 2001
NATIONAL TEXTILE CORPORATION Vs. KAMALA SINGH	June 26, 2001
NATIONAL TEXTILE CORPORATION (MAHARASHTRA NORTH) LTD. Vs. D.V. SAKPAL & ORS.	June 22, 2001
NATIONAL TEXTILE CORPORATION SOUTH MAH LIMITED Vs. VIJAY KUMAR AGARWAL	April 11, 2001
NATIONAL TEXTILE CORPORATION SOUTH MAHARASHTRA LIMITED Vs. MHMD UMER MHMD HANIF	March 28, 2001
NAZMA ISMAIL SHAIKH Vs. STATE OF MAHARASHTRA	February 6, 2001
NELCO LIMITED Vs. UNION OF INDIA	January 22, 2001
NEPC AIRLINES Vs. CAPTAIN YASHOO VIJAY PARMAR	April 11, 2001
NEPC AIRLINES OPERATION DEPARTMENT Vs. CAPTAIN A K SINGH	April 10, 2001
NEW INDIA ASSURANCE COMPANY Vs. BALU GANBA DORAGE	March 2, 2001
NEW INDIA ASSURANCE COMPANY LIMITED Vs. BABASAHEB ANNA MALI	September 6, 2001
NILESH LALIT PAREKH Vs. PRATIBHA INDERJIT KAPUR	July 23, 2001
NIMBA YADAV BHOI Vs. PRESIDENT STANDING COMMITTEE ZILLA PARISHAD	September 27, 2001
NIRAJ S O JANARDHAN KHERDE Vs. MEMBER MAHARASHTRA ADMINISTRATIVE TRIBUNAL	December 21, 2001
NIRANJAN DADARAO PUNWATKAR Vs. STATE OF MAHARASHTRA	October 6, 2001
NIRLON SYNTHETIC FIBRES AND CHEMICALS LTD Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY	December 20, 2001
NIRMLA RAMJI MISHRA Vs. COMMISSIONER OF POLICE GREATER BOMBAY	September 4, 2001
NISAR ABDUL INAMDAR Vs. M N SINGH COMMISSIONER OF POLICE	April 17, 2001
NISHA SHETH Vs. GENERAL MANAGER, MAHANAGAR TELEPHONE NIGAM LTD	December 19, 2001
NITIN TRANSPORT Vs. MAHARASHTRA STATE ROAD TRANSPORT CORPORATION	March 1, 2001
NOLASCO MENEZES Vs. STATE OF MAHARASHTRA	September 26, 2001
NOOR MOHAMED KHAN Vs. M N SINGH	August 28, 2001
NOORKHAN ALIAS NURU RAHIMKHAN KHAN Vs. STATE OF MAHARASHTRA	July 25, 2001
NORTHCOTE NURSING HOME PRIVATE LIMITED Vs. ZARINE H RAHINA DR MS	April 2, 2001
NUCLEUS SECURITIES LIMITED Vs. UNION OF INDIA	November 7, 2001
OBEDUR REHAMAN SHAIKH Vs. SURESH J KHADE	January 30, 2001
OIL & NATURAL GAS CORPORATION LTD Vs. STATE BANK OF INDIA	February 13, 2001
OIL AND NATURAL GAS COMMISSION Vs. STATE BANK OF INDIA	February 12, 2001
OIL AND NATURAL GAS COMMISSION Vs. ESSAR STEEL LIMITED	May 2, 2001
OIL AND NATURAL GAS COMMISSION Vs. MACQREQOR NAVIRE PORT EQUIPMENT	September 26, 2001
OIL AND NATURAL GAS COMMISSION Vs. JAGSON INTERNATIONAL LIMITED	October 30, 2001
OIL AND NATURAL GAS CORPN. LTD. Vs. GEOLOGICAL TECHNOLOGIES	July 18, 2001
OMPRAKASH DINODIA Vs. ASHALATA WD O LATE DR ANANT	November 9, 2001
ONKAR DHANSINGH RATHOD TALATHI Vs. AMBADAS NAMDEORAO BHENDE	May 4, 2001
ONKAR GURUSIDDAPPA GADVE Vs. DATTATRAYA SHAMRAO KHORE	October 19, 2001
ONKAR SINGH Vs. UNION OF INDIA	October 30, 2001
ORIENTAL INSURANCE COMPANY LIMITED Vs. SRIMATI S SAWANT	April 26, 2001
ORIENTAL INSURANCE COMPANY LIMITED Vs. MARIAMMA SCARIA	January 25, 2001
OYSTER MARINE INC Vs. CHANDRAKANT R UGALE	October 4, 2001
P B DESAI Vs. STATE OF MAHARASHTRA	April 24, 2001
P N WANKUDRE Vs. C S WAMKUDRE	January 9, 2001
P S SHRINIVASAN Vs. MUKESH BABU FINANCIAL SERVICES LIMITED	June 19, 2001
P.G. MAHAJAN Vs. THE DIRECTOR, INTERNATIONAL AIRPORT AUTHORITY OF INDIA & ANR.	July 23, 2001
PACIFIC INTERNATIONAL TRADERS Vs. UNION OF INDIA	September 6, 2001
PADEEP ALIAS ASHOK JAIN Vs. STATE OF MAHARASHTRA	November 9, 2001
PADMARAG CO OPERATIVE HOUSING SOCIETY LTD Vs. KAUMUDI RAMESH PALSULE	April 8, 2001
PADMINI R BIJOOR Vs. SHIPPING CORPORATION OF INDIA LIMITED	July 2, 2001
PALLI VENKATESWARLU Vs. STATE	October 24, 2001
PANCHKALA ABHIMAN LOKHANDE & OTHERS Vs. THE COLLECTOR, YAVATMAL & ANOTHER	October 22, 2001
PANDHARI SHRIPAT PATIL Vs. STATE OF MAHARASHTRA	September 10, 2001
PANDITRAO CHIMAJI KALURE Vs. GAYABAI	February 27, 2001
PANDURANG CAMOTIM SANCOALCAR Vs. SURESH PRABHAKAR PRABHU	March 1, 2001
PANDURANG MOHITE Vs. STATE OF GOA	November 7, 2001
PANDURANG SHIVRAM KAWATHKAR Vs. STATE OF MAHARASHTRA	February 5, 2001
PANDURANG TUKARAM MADHEKAR Vs. STATE OF MAHARASHTRA	July 24, 2001
PARBATABAI WD O GANESH BAWANTHADE Vs. STATE OF MAHARASHTRA	July 5, 2001
PARMESHWAR SAMBHAJIRAO SOLUNKE Vs. STATE OF MAHARASHTRA	January 10, 2001
PARSHA ALIAS RAJENDRA SINGH CHANDAN SINGH MANDER Vs. M N SINGH COMMISSIONER OF POLICE	March 20, 2001
PARSHURAM GANPAT BHOIR Vs. NATIONAL TEXTILE CORPORATION S M LIMITED	July 24, 2001
PARSHURAM VITHOBA BHANDARE Vs. STATE OF MAHARASHTRA	August 18, 2001
PARVATIBAI NARAYAN SAVARA Vs. STATE OF MAHARASHTRA	March 8, 2001
PARVEZ KASHIMJI Vs. STATE OF MAHARASHTRA	October 3, 2001
PARWATIBAI Vs. RAMRAO BARIKRAO LAHANE	September 21, 2001
PASHMEEN N GHIA Vs. MAHARASHTRA STATE SECONDARY AND HIGHER SECONDARY BOARD	June 22, 2001
PATEL ENGINEERING WORKS Vs. SANTOSH KUMAR RAWOOL	February 9, 2001
PAWAN KUMAR ATMARAM SABOO Vs. SABOO COLLECTIONS	July 27, 2001
PEDRO GOMES VIEGAS Vs. URMILA LAXMAN NARVEKAR	September 20, 2001
PENNAL INDUSTRIES LIMITED Vs. DYNAMIC LOGISTICS PRIVATE LIMITED	March 21, 2001
PERMANENT MAGNETS LIMITED Vs. VASANT GANU PATEKAR	February 21, 2001
PERMANENT MAGNETS LIMITEDHINDUSTAN FERRITES DIVISION Vs. VINOD VISHNU WANI	July 23, 2001
PHILIPS INDIA LIMITED Vs. H H SURANA	August 10, 2001
PIEM HOTELS LIMITED Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY	March 28, 2001
PIRAMAL SPINNING AND WEAVING MILLS LTD Vs. RASHTRIYA MILL MAZDOOR SANGH MUMBAI	July 18, 2001
PLETHICO PHARMACEUTICALS Vs. STATE OF MAHARASHTRA	December 6, 2001
PODAR MILLS Vs. KAMLAKAR GANPAT SAWANT	November 8, 2001
POLAROID INDIA PRIVATE LIMITED Vs. NAV NIRMAN CO	January 12, 2001
POPAT ALIAS UTTAM PANDURANG PINGALE Vs. STATE OF MAHARASHTRA	October 29, 2001
POPAT MAHADEO JADHAO Vs. STATE OF MAHARASHTRA	April 20, 2001
POPATLAL JETHABHAI SHAH Vs. STATE OF MAHARASHTRA	February 1, 2001
PRABHAKAR Vs. STATE OF MAHARASHTRA	October 23, 2001
PRABHAKAR D NAIK Vs. JERRY S VIEGAS	September 5, 2001
PRABHAKAR MADHAV PATHAK Vs. MAHARASHTRA STATE ELECTRICITY BOARD	June 21, 2001
PRABHAKAR SHANKAR DEODHAR Vs. UNION OF INDIA	November 5, 2001
PRABHAKER DATTA BURIYE ALIAS RAYU DATTA NAIK BURIYE Vs. GABRIEL ROMAO	August 2, 2001
PRADEEP PUNDALIK HALDANKAR Vs. STATE OF GOA	October 17, 2001
PRADNYA Vs. STATE OF MAHARASHTRA	August 7, 2001
PRAFULL S O MORESHWAR WAGH Vs. AMRAVATI DIVISIONAL SECONDARY AND HIGHER SECONDARY EDUCATION BOARD	July 5, 2001
PRAGATI METAL WORKS Vs. REGIONAL PROVIDENT FUND COMMISSIONER	March 12, 2001
PRAGJI VRINDAVAN PREMISES CO OPERATIVE SOCIETY LIMITED Vs. STATE OF MAHARASHTRA	July 3, 2001
PRAGJI VRINDAVAN PREMISES CO OPERATIVE SOCIETY LTD Vs. STATE OF MAHARASHTRA	January 3, 2001
PRAKASH ALIAS PAKYA RAMCHANDRA BOBDE Vs. M N SINGH COMMISSIONER OF POLICE	August 9, 2001
PRAKASH D VICHARE Vs. STATE OF MAHARASHTRA	September 26, 2001
PRAKASH MOGLAJI SONAWANE Vs. STATE OF MAHARASHTRA	July 16, 2001
PRAKASH REWADMAL GUPTA Vs. LONAVALA MUNICIPAL COUNCIL	November 9, 2001
PRAKASH TARACHAND SAKHRE Vs. ASHOK PUNDLOIKRAO WAJGE	March 10, 2001
PRALHAD BANDUJI LODHI Vs. COLLECTOR AND DISTRICT MAGISTRATE	August 1, 2001
PRALHAD LOKRAM DODEJA Vs. STATE OF MAHARASHTRA	April 9, 2001
PRALHAD MUKINDA KSHIRSAGAR Vs. STATE OF MAHARASHTRA	June 19, 2001
PRALHAD S/O PULAJIRAO SANGAM Vs. STATE OF MAHARASHTRA	October 1, 2001
PRALHAD SATWA KHANDARE Vs. STATE OF MAHARASHTRA	November 29, 2001
PRALHAD SITARAM YEOLE Vs. STATE OF MAHARASHTRA	January 25, 2001
PRAMILA Vs. B N MISHRA	July 16, 2001
PRAMILA MAHESH SHAH Vs. EMPLOYEES STATE INSURANCE CORPORATION	October 15, 2001
PRAMOD R MHASKE Vs. D OLIVER	July 20, 2001
PRAMUKH SAMPADAK MARATHI VISHWAKOSH Vs. DHAIRYASHEEL S PHALAKE	February 23, 2001
PRASAD UTTAM MAINKAR Vs. STATE OF GOA	October 29, 2001
PRASHANT ALIAS ASHIQUI NAIK RAJARAM NAIK Vs. STATE	August 20, 2001
PRASHANT SHANTWAN SHINDE Vs. STATE OF MAHARASHTRA	August 3, 2001
PRASHANT VAGASKAR Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY	October 19, 2001
PRATAP BALKRISHNA KEDARI Vs. PREMADEVI LAXMINARAYAN AGARWAL	November 5, 2001
PRATAP RAMRAO MORE Vs. STATE OF MAHARASHTRA	March 14, 2001
PRATIBHA INERJIT KAPUR Vs. NILESH LALIT PAREKH	July 23, 2001
PRAVARA SAHAKARI SAKHAR KARKHANA LIMITED Vs. EXPRESS INDUSTRIAL CORPORATION	October 5, 2001
PRAVEEN ALIAS BUNTY S O PRABHUDAYAL KODWANI Vs. STATE OF MAHARASHTRA	May 4, 2001
PRAVESHCHANDRA RAMPRAKASH SAHANI Vs. ABDUL AJIJ DAYABHAI	July 9, 2001
PREM LAXMI AND CO Vs. TATA ENGINEERING AND LOCOMOTIVE COMPANY LIMITED	January 8, 2001
PREMCHAND SALES Vs. PRECOATED STEELS LIMITED	September 26, 2001
PREMIER AUTOMOBILE LTD Vs. PAL VRS EMPLOYEES WELFARE ASSOCIATION	October 3, 2001
PREMIER CONSTRUCTION CO. LTD Vs. PASHABHAI PATEL	November 6, 2001
PREMPRAKASH HUKUMATRAY SETHI Vs. VANDANA BHALCHANDRA ALTEKAR	July 11, 2001
PRIDE FORAMER Vs. UNION OF INDIA	April 24, 2001
PRINCIPAL B M RUIA MAHILA MAHAVIDYALAYA Vs. NINI GULLA	January 22, 2001
PRITAM PADMAKAR PAWASKAR Vs. DEVACHE GOTNE VIVIDH KARYAKARI SAHAKARI SOCIETY LIMITED	April 30, 2001
PRITHVIRAJ DAJISO CHAVAN Vs. STATE OF MAHARASHTRA	July 13, 2001
PRITHVIRAJ SHIVAJI CHAVAN Vs. STATE OF MAHARASHTRA	October 6, 2001
PUJYASANE GURUJI VIDYA PRASARAKMANDAL Vs. PRAKASH M PATIL	August 16, 2001
PUNE DISTRICT CENTRAL CO OPERATIVE BANK LIMITED Vs. BANK KARMACHARI SANGH	October 5, 2001
PUNE MUNICIPAL CORPORATION PUNE Vs. ASHOK SAKHARAM JADHAV	November 29, 2001
PUNJAJI CHANNUSING HALDE Vs. STATE OF MAHARASHTRA	October 9, 2001
PUNJAJI DAGDU GAIKWAD Vs. STATE OF MAHARASHTRA	March 16, 2001
PURSHOTTAM S O MANOHAR KAMONE Vs. STATE OF MAHARASHTRA	July 23, 2001
PURUSHOTTAM YASHWANT PATIL Vs. STATE OF MAHARASHTRA	June 26, 2001
PUSHPA MADHAV WAGLE Vs. KESHAV K KARLE	March 1, 2001
PUSHPA SURESH BHUTADA Vs. SUBHASH BANSILAL MAHESHWARI	August 27, 2001
PUSHPA VASHDEV LOKWANI Vs. STATE OF MAHARASHTRA	December 19, 2001
PUTALABAI W O BHIMRAO MULE Vs. STATE OF MAHARASHTRA	February 8, 2001
PYARANBI USUFF NAIK Vs. USUFF ABBAS NAIK	April 12, 2001
PYARELAL ALIAS PYARE AMBIKA SINGH Vs. M N SINGH COMMISSIONER OF POLICE	December 13, 2001
PYLOFF PACKAGING PVT LTD Vs. UNION OF INDIA	November 6, 2001
QARI MOHAMMAD ZAKIR HUSSAIN Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI	October 6, 2001
QSS INVESTORS (P.) LTD. Vs. ALLIED FIBRES LTD.	September 8, 2001
R C GOENKA Vs. CHASE TRADING CO	October 8, 2001
R K SONI Vs. CENTRAL BUREAU OF INVESTIGATION	January 19, 2001
R P KUNDER Vs. INDIAN OIL CORPN LTD	October 9, 2001
R P SAWANT Vs. BAJAJ AUTO LIMITED	July 12, 2001
R V GAITONDE Vs. STATE OF GOA	March 14, 2001
R Y DHURANDHAR Vs. UNION OF INDIA THROUGH SECRETARY, MINISTRY OF FINANCE	July 13, 2001
RAGHUPATI JANARDHAN KATHALE Vs. PUNDLIK BALAJI UPADHYE	September 21, 2001
RAHUL S/O. SHANKARRAO LOKHANDE Vs. JOINT DIRECTOR, HIGHER EDUCATION, (GRANTS) NAGPUR & ORS.	October 29, 2001
RAIGAD MAZDOOR SANGH Vs. VIKRAM ISPAT	March 8, 2001
RAINBOW INDUSTRIES Vs. REGIONAL DIRECTOR E S I CORPORATION COLABA	February 8, 2001
RAJ BREWERIES LIMITED Vs. GOVERNMENT OF INDIA	October 7, 2001
RAJ BREWERIES LIMITED Vs. GOVERNMENT OF INDIA	July 10, 2001
RAJ SHIPPING AGENCIES Vs. M V BUNGA MAS TIGA	April 11, 2001
RAJA MOHAMMAD AMIR MOHANNAD KHAN OF MAHMUDABAD Vs. UNION OF INDIA	September 21, 2001
RAJAN RAMNATH PATIL Vs. STATE OF MAHARASHTRA	March 2, 2001
RAJANI ARUN JOGALEKAR (SMT.) Vs. SHREEMATI NATHIBAI DAMODAR THACKERSEY WOMENS UNIVERSITY & ORS.	October 16, 2001
RAJARAM DIPOO KHATIK Vs. SHRIRAM MILLS	December 6, 2001
RAJASTHAN STATE ELECTRICITY BOARD Vs. UNION OF INDIA	March 2, 2001
RAJENDRA ALIAS SALMAN ALIAS RAJU LAXMAN BAGUL Vs. COMMISSIONER OF POLICE	December 10, 2001
RAJENDRA B. KHANDHA (DR.) & ORS. Vs. STATE OF MAHARASHTRA, DEPT. OF PUBLIC HEALTH, MUMBAI AND ORS.	September 24, 2001
RAJENDRA KUMAR NANGIA Vs. RASHTRIYA CHEMICALS AND FERTILIZERS LTD	October 10, 2001
RAJENDRA MANILAL SHAH Vs. GEOLOGGING INDUSTRIES LTD	September 10, 2001
RAJENDRA NAIK Vs. STATE	August 27, 2001
RAJENDRA RAGHUNATH GIRME Vs. PRAMILA DATTU SURSE	September 8, 2001
RAJENDRAKUMAR GULABCHAND MANIYAR Vs. RAMDAYAL RAMKISAN DAGA	July 10, 2001
RAJESH ALIAS RAJU NARAYAN AMIN Vs. M.N.SINGH, COMMISSIONER OF POLICE	October 7, 2001
RAJESH BISHAMKUMAR KHANNA ALIAS SAGAR Vs. COMMISSIONER OF POLICE GREATER MUMBAI	December 11, 2001
RAJESH HANSRAJ CHOPRA Vs. COMPETENT AUTHORITY	July 27, 2001
RAJESH S O JAYWANT RAO MAKODE Vs. STATE OF MAHARASHTRA	July 12, 2001
RAJESHKUMAR BABULAL SHARMA Vs. STATE OF MAHARASHTRA	August 31, 2001
RAJIV PURSHOTTAM WADHWA Vs. STATE OF MAHARASHTRA	January 1, 2001
RAJU ALIAS JITU SANTONI AMROHI Vs. STATE OF MAHARASHTRA	August 2, 2001
RAJU ALIAS RAJESH S O NATTHUJI DONGRE Vs. STATE OF MAHARASHTRA	January 19, 2001
RAJU GANPAT KALE Vs. STATE OF MAHARASHTRA	June 14, 2001
RAJU JAGDISH TALL Vs. M N SINGH	September 12, 2001
RAJU SURESHSINGH THAKUR Vs. STATE OF MAHARASHTRA	August 13, 2001
RAKESH KUMAR SHARMA Vs. STATE OF GOA	January 19, 2001
RAKESH S/O. SHRIHARI KUMBHARE Vs. MAHARASHTRA SHIKSHAN PRASARAK MANDAL, CHANDRAPUR & ORS.	September 10, 2001
RALLIS GROUP EMPLOYEES Vs. RALLIS INDIA LTD	June 12, 2001
RAM DEO TYAGI IPS RETD Vs. STATE OF MAHARASHTRA	July 4, 2001
RAM NANDAN PRASAD SINHA Vs. K M CONSULTANTS	November 1, 2001
RAMA ANANT HONARVARKAR Vs. ANIL RAGHUVIR KUBAL	December 6, 2001
RAMA RAJDHAR KOLI Vs. STATE OF MAHARASHTRA	April 11, 2001
RAMBHAU PATIL SECRETARY NATIONAL FISH WORKERS FORUM AND MAHARASHTRA MACCHIMAR KRITI SAMITI Vs. MAHARASHTRA STATE ROAD DEVELOPMENT CORPORATION LIMITED	October 9, 2001
RAMCHANDRA BHAU MARATHE Vs. SHAILA MARUTIRAO NAIK	August 10, 2001
RAMCHANDRA KRISHNAJI JOSHI Vs. MAHARASHTRA STATE BOARD OF SECONDARY and HIGHER SECONDARY EDUCATION	November 28, 2001
RAMCHANDRA S O UKANDAJI DIED Vs. AGRICULTURAL PRODUCE MARKET COMMITTEE	January 10, 2001
RAMCHANDRA UKANDAJI Vs. AGRICULTURAL PRODUCE MARKET COMMITTEE NANDED	January 11, 2001
RAMCHANDRA VIRUMAL KARACHIWALA Vs. MAHARASHTRA STATE ROAD TRANSPORT CORPORATION	September 21, 2001
RAMDAS SOMAJI NIKAM Vs. INDIAN BANK	April 18, 2001
RAMDAS VITHAL CHAUHAN Vs. PUSHPAVATI MANSUKHLAL SHAH	October 18, 2001
RAMESH DWARKADAS MEHRA Vs. INDRAVATI DWARKADAS MEHRA	May 2, 2001
RAMESH GANPATI THAKUR Vs. STATE OF MAHARASHTRA	July 17, 2001
RAMESH NIVRUTTI BHAGWAT Vs. SURENDRA MANOHAR PARAKHE	March 1, 2001
RAMESH RATILAL TANNA Vs. GAUTAM JAYANTILAL NAGARWALA	September 4, 2001
RAMESH S O BISAN PARTEKI Vs. STATE OF MAHARASHTRA	June 27, 2001
RAMESH S O GOMAJI LATKAR Vs. BISHRAM S O DEVAJI CHUTE	June 8, 2001
RAMESH TUKARAM JAGTAP Vs. STATE OF MAHARASHTRA	June 7, 2001
RAMJIT DEVNARAYAN PANDEY Vs. M N SINGH	December 5, 2001
RAMKRISHNA GANPATRAO JOGDAND Vs. KONDIRAM JAYSINGRAO NAIKWADE	February 28, 2001
RAMKRISHNA JAIRAM DAMDAR Vs. SAVITA RAMKRISHNA DAMDAR	December 19, 2001
RAMSARAN BHAGWANDAS GUPTA Vs. UNION OF INDIA	June 21, 2001
RAMVILAS G HEDA Vs. ACHALDAS D OSWAL	November 9, 2001
RAMVILAS SHIVLAL NAVANDAR Vs. BIHARILAL alias C R RAY	October 24, 2001
RANBAXY LABORATORIES LIMITED Vs. INDCHEMIE HEALTH SPECIALITIES PRIVATE LIMITED	October 12, 2001
RANBAXY LABORATORIES LTD Vs. INDOHEMIE HEALTH SPECIALITIES PVT LTD	October 12, 2001
RANBIR SINGH CHHABRA Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY	June 15, 2001
RANDHIRSINGH S/O GOVARDHANSINGH BHADORIYA Vs. STATE OF MAHARASHTRA	December 7, 2001
RANGNATH SHAMRAO DHAS Vs. STATE OF MAHARASHTRA	August 16, 2001
RANJANA KUMAR Vs. INDIAN DYESTUFF INDUSTRIES LTD	August 24, 2001
RANJANA LAXMAN MUKHARJI Vs. STATE OF MAHARASHTRA	August 3, 2001
RANJIT MANIKCHAND SHAH Vs. J D ROADWAYS	November 8, 2001
RASHTRIYA KAMGAR KRANTI UNION Vs. DARABSHAW B CURSETJEES SONS BOM PRIVATE LIMITED	November 27, 2001
RASHTRIYA SUT GIRNI MAZDOOR SANGH Vs. GOVERNMENT OF MAHARASHTRA MINISTRY OF LAW AND JUDICIARY	June 19, 2001
RASILABEN KANTILAL KANSARA Vs. AMRATLAL BABABHAI KOCHA	March 12, 2001
RATAN A LOKHANDE Vs. BANK OF MAHARASHTRA	August 29, 2001
RATILOKU SHETTY Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI	February 14, 2001
RATNAKAR D PATADE Vs. SMITA P DALVI	November 9, 2001
RATNAKAR SAMUEL GAIKWAD Vs. J G GLASS INDUSTRIES LIMITED PUNE	November 30, 2001
RATNAPAL BALEKAR Vs. STATE	January 8, 2001
RAVI DAULAT MOHADE Vs. STATE OF MAHARASHTRA	February 1, 2001
RAVI NAIR PHYSIOTHERAPY COLLEGE Vs. STATE OF MAHARASHTRA	October 25, 2001
RAVI SRINIVASAN NAIKER Vs. STATE OF MAHARASHTRA	August 1, 2001
RAVINDRA H BHANDARI Vs. SURYA JENO MASHELKAR	August 31, 2001
RAVINDRA M GAIKWAD Vs. STATE OF MAHARASHTRA	October 4, 2001
RAVINDRA SUBRARIA KAMAT Vs. MAMLATDAR AND ADMINISTRATOR OF DEVALAYAS	June 19, 2001
REETA BHARAT ARORA AND LAJRANI YASHODANANDAN DHINGRA Vs. BHARAT YASODANANDAN ARORA alias DHINGRA	June 13, 2001
REGIONAL DIRECTOR E S I C Vs. GOLDEN GATE RESTAURANT	December 12, 2001
REGL DIR E S I C Vs. MADHUKAR S JADHAV	June 19, 2001
REHEMANKHA KALUKHA Vs. STATE OF MAHARASHTRA	September 21, 2001
REKHA PRADEEP NANDOSKAR Vs. R H MENDONCA SHRI COMMISSIONER OF POLICE GREATER BOMBAY	March 14, 2001
REKHABAI Vs. STATE ELECTION COMMISSION	December 3, 2001
RELIEF ROAD HOUSING SOCIETIES ASSOCIATION Vs. STATE OF MAHARASHTRA	October 12, 2001
RENUKA DATLA Vs. DUPHAR INTERFAN LIMITED	April 24, 2001
RESERVE BANK OF INDIA AND VISHNY HOLDINGS AND CONSULTANTS PRIVATE LIMITED Vs. L M DEVARE LIQUIDATOR	March 23, 2001
RITA PREMCHAND Vs. STATE OF MAHARASHTRA	June 29, 2001
RIYAZUDDIN AHMED S O MOHAMMAD SAYEED Vs. TAYYAB RAZAK CHIMTHANWALA	March 14, 2001
ROOP NIKETAN Vs. ASSTT. COMMISSIONER OF INCOME TAX (INV)	November 29, 2001
ROSHANLAL V KENY Vs. STATE OF GOA	October 23, 2001
RUBY MILLS LIMITED Vs. TEXTILE COMMISSIONER	October 15, 2001
RUKHAMINABAI VITHALRAO JOGDAND Vs. STATE OF MAHARASHTRA	January 23, 2001
RUKMANI PARKASH ASNANI Vs. BALDEV SOBHASINGH LULLA	February 20, 2001
RUPALI DHURV HANKARE Vs. COLLEGE OF PHYSICIAN AND SURGEONS BOMBAY	March 21, 2001
S N GUPTA Vs. DEPUTY DIRECTOR GENERAL OF FOREIGN TRADE ENFORCEMENT	October 17, 2001
S N KEDARE Vs. CEAT TYRES OF INDIA LTD	July 12, 2001
S N THAMPY Vs. TEXTILES COMMITTEE	July 26, 2001
SABINA SHAIKH Vs. M N SINGH	February 22, 2001
SACHIN KESHAV MARGAJ Vs. M N SINGH	August 9, 2001
SADASHIV GANGADHAR GAVANDE Vs. STATE OF MAHARASHTRA	July 5, 2001
SADASHIV MAHADEO KUMBHAR Vs. BALKRISHNA BHIKAJI WALIMBE	December 5, 2001
SADASHIV SEENA SALIAN Vs. STATE OF MAHARASHTRA	October 15, 2001
SADRUDDIN MEHERALI SURAJI Vs. RAMZANALI YAKUBALI LAKDAWALA	July 2, 2001
SAHIDALI JAKIRALI SAYED Vs. STATE OF MAHARASHTRA	October 31, 2001
SAIRABI SAYYAD ABDUL AZIZ Vs. ABDUL RASHID ABDUL MAJID	October 8, 2001
SAJARBAI DAMODAR NARKHEDKAR DECEASED Vs. DNYANOBA NAMDEO GADE	December 11, 2001
SAKHUBAI WD O WASUDEO KONGRE Vs. BAPURAO S O WASUDEO KONGRE	August 10, 2001
SALMA REHMAN KHAN Vs. M N SINGH	August 14, 2001
SAMADHAN MAHADU BADGUJAR Vs. STATE OF MAHARASHTRA	April 20, 2001
SAMALA SHRI RANG GUNE Vs. SECRETARY EDUCATION AND SOCIAL WELFARE DEPARTMENT	November 26, 2001
SAMARJIT DATTA Vs. PMT MACHINE TOLLS AUTOMATICS PRIVATE LIMITED	March 31, 2001
SAMEER ALIAS BALCHANDRA SHANU KHANDEPARKAR Vs. STATE OF GOA	September 13, 2001
SAMEER ANANT DESHPANDE Vs. STATE OF MAHARASHTRA	September 14, 2001
SAMPAT DASHRATH WAGHMARE Vs. STATE OF MAHARASHTRA	August 3, 2001
SAMPAT MAHADEO TODKAR Vs. STATE OF MAHARASHTRA	April 26, 2001
SANDIPAN BHAGWANT THORAT Vs. RAMDAS BANDU ATHAVALE	August 20, 2001
SANDVIK ASIA LIMITED Vs. SANDVIK ASIA EMPLOYEES	August 13, 2001
SANDVIK ASIA LTD Vs. SECY PUNE MAZDOOR SABHA	November 30, 2001
SANGAPPA V TENGINAKAI Vs. STATE ADDITIONAL SESSIONS JUDGE AT MAPUSA	May 4, 2001
SANGEETA PUNEKAR Vs. STATE OF MAHARASHTRA	December 6, 2001
SANJAY DEVIDAS BIRAJDAR Vs. STATE OF MAHARASHTRA	April 27, 2001
SANJAY IRAPPA BANSODE Vs. STATE OF MAHARASHTRA	October 4, 2001
SANJAY KALPANATH PANDEY Vs. M N SINGH	August 17, 2001
SANJAY PANDEY DCP NARCOTIC CELL Vs. CHHAGANLAL J JAIN	February 5, 2001
SANJAY S O BALARAM KIRALE Vs. STATE OF MAHARASHTRA	June 27, 2001
SANJAY VISHNU KONKAR Vs. STATE OF MAHARASHTRA	October 5, 2001
SANJAY VYANKATRAO CHADRANARAYAN Vs. STATE OF MAHARASHTRA	July 20, 2001
SANTAN JOAO FERNANDES Vs. STATE OF MAHARASHTRA	August 13, 2001
SANTOSH BHAU PANCHAL Vs. M N SINGH COMMISSIONER OF POLICE	December 20, 2001
SANTOSH GOVIND MAHAJAN Vs. STATE OF MAHARASHTRA	November 8, 2001
SARASWAT CO OPERATIVE BANK LTD Vs. CHANDRAKANT MAGANLAL SHAH	July 31, 2001
SARASWATI SEWA SANGH Vs. EDUCATION OFFICER Z P THANE	November 26, 2001
SARAVA MAZDOOR SANGH Vs. CROMPTON GREAVES LIMITED	March 12, 2001
SARDAR PRUTHISINGH Vs. KANCHANLAL PURSHOTTAMDAS DESAI	March 8, 2001
SAROJ IYER Vs. MAHARASHTRA MEDICAL COUNCIL OF INDIAN MEDICINE	September 4, 2001
SARVA SHRAMIK SANGH Vs. V V F LIMITED	July 25, 2001
SARVADNYA D PATIL Vs. STATE OF GOA	September 10, 2001
SATARA ZILLA PARISHAD Vs. DILIP BHAUSHAHEB PAWAR	September 20, 2001
SATCHIT PANDURANG POLL Vs. STATE OF GOA	January 31, 2001
SATISH ALIAS KHANDERAO GURUNATH SONTAKKE Vs. TAYAPPA SAWALA MANG	July 26, 2001
SATWINDER KAUR MAAN Vs. DISTRICT MAGISTRATE	October 29, 2001
SAU CHANDA P WADATE Vs. PREETAM G WADATE	October 16, 2001
SAU CHANDA P WADATE Vs. PREETAM G WADATE	October 15, 2001
SAU KALPANA OMPRAKASH NIGHOT Vs. OMPRAKASH BHAURAOJI NIGHOT	September 6, 2001
SAUMIL DILIP MEHTA Vs. STATE OF MAHARASHTRA	October 18, 2001
SAVJI BHAVAN BERA Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI	March 28, 2001
SAYED NAJER ALIAS SAYED NAJIR S O BABA Vs. RETURNING OFFICER	August 9, 2001
SAYYED JABBAR ALI S O SAYYAD AHMED ALI Vs. SAHEBA FATIMA	October 11, 2001
SBI COMMERCIAL AND INTERNATIONAL BANK LIMITED Vs. BADRIDASS GAURIDATT PRIVATE LIMITED	August 2, 2001
SBI HOME FINANCE LIMITED Vs. CREDENTIAL FINANCE LIMITED	January 23, 2001
SEAGATE TRADING and INVESTMENT PVT LTD Vs. VORA and VORA	October 5, 2001
SECTIONS 263 AND 284 OF THE INDIAN SUCCESSION ACT Vs. PROBATE GRANTED TO ISHRAT RAFIQUE SHARIF IN PETITION NO 105 OF 1993 IN RESPECT OF PROPERTY OF PRATIMA DEVI ALIAS KHAIRUNNISA D O	April 12, 2001
SHABARI V NAWALKAR Vs. JUHU VILE PARLE GYMKHANA	June 8, 2001
SHABBIR SHARAFALLY HARIANAWALLA Vs. STATE OF MAHARASHTRA	June 28, 2001
SHADEB GULAM MOHAMMAD DHAMANKAR Vs. M N SINGH COMMISSIONER OF POLICE	December 18, 2001
SHAFI AHMED SAYYED MOHAMMED GUSE KADRI Vs. UNION OF INDIA	September 21, 2001
SHAHANAZBEGUM KADARBASHA SHAIKH Vs. KADARBASHA USMAN SHAIKH	February 5, 2001
SHAHID ABDULLA SIDDIQUI Vs. STATE OF MAHARASHTRA	April 27, 2001
SHAIKH BABBU S O SHAIKH SULEMAN Vs. RASHIDA	August 16, 2001
SHAIKH IBRAHIM Vs. SHAHIDA BI	October 11, 2001
SHAIKH MOHAMAD SULEMAN NOOR MOHMAD Vs. SAYYAD ISAQ SAYYED DADU	August 17, 2001
SHAIKH MUKHTYAR SHAIKH MEHBOOB Vs. STATE OF MAHARASHTRA	June 13, 2001
SHAILENDRASINGH ALIAS LITIL SARDAR Vs. STATE OF MAHARASHTRA	April 30, 2001
SHAILESH BALKRISHNA PATIL Vs. STATE OF MAHARASHTRA	September 6, 2001
SHAKUNTALA J GUJAR Vs. DILIP R PAWAR	February 9, 2001
SHALINI VYANKATESH PUNTAMBEKAR Vs. JAYAPRAKASH R AGARWAL	June 27, 2001
SHANKAR BANSI AHIRE Vs. STATE OF MAHARASHTRA	July 11, 2001
SHANKAR BHAIROBA VADANGEKAR Vs. GANPATI APPA GATARE	June 27, 2001
SHANKAR DIGAMBAR POUL Vs. THE STATE OF MAHARASHTRA AND ORS.	December 3, 2001
SHANKAR M PAWAR Vs. ANUSAYABAI ALIAS AMBABAI	September 6, 2001
SHANKAR RAJU SALIAN Vs. M N SINGH	November 6, 2001
SHANKAR SAKHARAM BHOSALE Vs. M N SINGH	August 17, 2001
SHANKAR VASUDEO MASURKAR Vs. SITARAM MILLS	November 9, 2001
SHANKARLAL BISANLAL KAMAD Vs. STATE OF MAHARASHTRA	April 24, 2001
SHANKARLAL KHIMJI PATEL Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY	March 20, 2001
SHANKARPRASAD NAGRAJ KARNAM Vs. STATE OF MAHARASHTRA	June 15, 2001
SHANTANU BABURAO PALASKHEDKAR Vs. VINAYAK MAHADEO SAINKAR	July 19, 2001
SHANTARAM NAGO UPHADE Vs. STATE OF MAHARASHTRA	December 21, 2001
SHANTARAM NILKANTHA MESHRAM Vs. STATE OF MAHARASHTRA	July 31, 2001
SHANTARAM S/O HARIBHAU KHERKAR Vs. HEMLATA WD/O LATE AMRITLAL JETHWA	November 7, 2001
SHANTARAM TUKARAM MOHITE Vs. DATTATRAYA GANGARAM TELI	July 18, 2001
SHANTARAM TULSHIRAM PATIL Vs. RANJANADEVI	October 6, 2001
SHANTILAL JETHABAI KHONA Vs. ANANDRAI SHIVLAL DAVE	August 13, 2001
SHANTU RUBA GAVIT Vs. STATE OF MAHARASHTRA	July 6, 2001
SHARADA SAHAKARI BANK LIMITED Vs. KIFARUTECH	March 7, 2001
SHARADBHAI SHANKAR MORE Vs. M N SINGH COMMISSIONER OF POLICE	August 8, 2001
SHARMA TRANSPORTS Vs. AIRPORT AUTHORITY OF INDIA	October 9, 2001
SHASHANK BHALCHANDRA SUBHEDAR Vs. DIR GEN OF HEALTH SERVICES	September 21, 2001
SHASHIKANT A ALAVANE Vs. STATE OF MAHARASHTRA	January 18, 2001
SHASHIKANT PRABHU Vs. SHRIKRISHNA RAGHUVIR CHIMULKAR	September 28, 2001
SHASHIKANT S O RAMBHAU MAKE Vs. STATE OF MAHARASHTRA	August 13, 2001
SHASHIKANTSONAJI DESHMUKH Vs. STATE OF MAHARASHTRA	October 4, 2001
SHAUKAT ADAM MALIM Vs. KOKAN MERCANTILE CO OPERATIVE BANK LIMITED	August 1, 2001
SHEIKH SANDU SHEIKH KARIM Vs. STATE OF MAHARASHTRA	September 20, 2001
SHERIYAR D FOUJDAR Vs. MAHARASHTRA STATE TEXTILE CORPORATION LIMITED	January 19, 2001
SHESHRAO S O BHAGWANJI HIRULKAR Vs. STATE OF MAHARASHTRA	April 3, 2001
SHETH MOTISHAW LALABUG JAIN CHARITIES Vs. BOMBAY GENERAL EMPLOYEES ASSOCIATION	December 14, 2001
SHETKARI SHIKSHAN PRASARAK MANDAL ASHTI Vs. STATE OF MAHARASHTRA	November 9, 2001
SHILPA S SHETTY Vs. MAGNA PUBLICATIONS COMPANY LIMITED	January 12, 2001
SHIP SCRAP TRADERS Vs. COMMISSIONER OF INCOME TAX	May 4, 2001
SHIRISH FINANCE AND INVESTMENT PVT Vs. M SREENIVASULU REDDY	September 28, 2001
SHIV INDERSEN MIRCHANDANI OF BOMBAY Vs. NATASHA HARISH ADVANI ALIAS NATASHA VIJAYKUMAR TOLARAM MIRCHANDANI	December 5, 2001
SHIVAJI RAMCHANDRA DESHMUKH Vs. AGATRAO DADA JADHAV	December 13, 2001
SHIVENDRA BIKARAM SINGH EX LT Vs. UNION OF INDIA	May 2, 2001
SHIVKUMAR S O BABURAO KARLEKAR Vs. STATE OF MAHARASHTRA	August 30, 2001
SHIVRAJ MANIK BARGALE Vs. SHANKAR HANUMANT HUDE	June 29, 2001
Shrawan Vs. State of Maharashtra	January 9, 2001
SHRI ANANDRAO GULABRAO NIGDE Vs. HARISHWAR SHRIDHAR GADHAVE	September 18, 2001
SHRIDHAR T SHETTY Vs. SPEEDY TRANSPORT COMPANY PRIVATE LIMITED	June 6, 2001
SHRIKANT GOLVANKAR Vs. ROCKEY DOMINICK GULAS	March 29, 2001
SHRIKANT KRISHNA NAIK Vs. STATE OF GOA	October 24, 2001
SHRIPAD ARJUN KAMAT Vs. STATE OF GOA	August 16, 2001
SHRIPAT S O CHAITUJI MAHAJAN Vs. SANJAY RADHESHYAM JAISWAL	November 28, 2001
SHRIRAMABAI W/O GANPATI SHINDE Vs. GINAPPA THALU KAMBLE	January 24, 2001
SHRIRAMVIVIDH KARYAKARI SAHKARI VIKAS SEVA SANSTHAN Vs. STATE OF MAHARASHTRA	December 4, 2001
SHRIRANG R SALUNKHE Vs. CHAIRMAN/PRESIDENT/SECRETARY	April 11, 2001
SHUBHANGI TUKARAM SAWANT Vs. R H MENDONCA COMMISSIONER OF POLICE	September 21, 2001
SHYAM MANGILAL JADHAV Vs. M N SINGH COMMISSIONER OF POLICE	March 28, 2001
SHYAM S O KASHIPRASAD BORELE Vs. DATTATRAYA S O RAMLOO PATTIWAR	April 27, 2001
SHYAMLAL LAXMAN THAKARE Vs. STATE OF MAHARASHTRA	November 27, 2001
SHYAMRAO DHONDI WAGHMARE Vs. JAYSNINGH SAKHARAM MOHITE	June 27, 2001
SHYAMRAO VITTHAL POIEMWAR Vs. STATE OF MAHARASHTRA	July 18, 2001
SICOM LIMITED Vs. RAJARAM B SURYAVANSHI	March 13, 2001
SIDRAMAPPA NAGAPPA ABDULPURKAR Vs. GURU MAHASHIVSHARANI BASAVAMBIKADEVI	October 5, 2001
SIEMENS LIMITED Vs. ALL INDIA SIEMENS EMPLOYEES UNION	June 13, 2001
SIMPLEX ENTERPRISES Vs. UNION OF INDIA	October 24, 2001
SITALSING ASARAM NAIK Vs. NARBADABAI WD O LAXMANPRASAD SHUKLA	July 27, 2001
SITARAM GANESH WALIMBE SINCE DECEASED Vs. YESHWANT BHAU NIKAM SINCE DECEASED	December 14, 2001
SITARAM MARUTI NAGPURE Vs. FAKIRCHAND PURUSHOTTAM DHASE	February 26, 2001
SITARAM PRABHU TELE Vs. RAJABAI VILAS PATIL	February 15, 2001
SITARAM RANGAPPA KAUSHIK Vs. UKANDA BHIKA JADHAO	September 6, 2001
SMITA JANAK THACKER Vs. COMMISSIONER OF REGISTRAR MADEAVARTI KARYALAYA	July 6, 2001
SMITA WD O SHRIKANT VAIDYA Vs. REGIONAL PROVIDENT FUND COMMISSIONER THANE	June 18, 2001
SMITHKLINE BEECHAM CONSUMER HEALTHCARE GMBHY Vs. HINDUSTAN LEVER LIMITED	August 2, 2001
SMOKE AFFECTED RESIDENTS FORUM Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY	October 17, 2001
SMT. MANNATABAI LATIF MULAN Vs. PARISAPPA KALAPPA HALINGALE	July 13, 2001
SMT. TARADEVI GIRDHARLAL MALIK Vs. MARUTI ALIAS BALASAHIB DINKAR DORGE	July 6, 2001
SOAMCHAND SANKHARIA Vs. SING LIGHT HOUSE	August 16, 2001
SOLANKI VIPUL DEVJIBHAI Vs. UNIVERSITY OF MUMBAI	August 1, 2001
SOLAPUR MUNICIPAL COR Vs. RAMESHWAR VISHWANATH CHOUDHARI	November 8, 2001
SOMA PAPERS & INDUSTRIES LTD Vs. GTC INDUSTRIES LTD	April 11, 2001
SOMNATH SAMEL Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY	October 9, 2001
SONABAI DIGAMBAR JAGTAP Vs. STATE OF MAHARASHTRA	February 2, 2001
SOPAN PUNJARAM MULE Vs. STATE OF MAHARASHTRA	July 12, 2001
SOPANJENU DHAVLE Vs. PUNE MUNICIPAL CORPORATION	November 8, 2001
SPECIAL LAND ACQUISITION OFFICER Vs. BAWA BIR SINGH S O BAWA GURUMUKHSINGH	October 23, 2001
SPECIAL LAND ACQUISITION OFFICER 5 AND MAHARASHTRA HOUSING AND AREA DEVELOPMENT Vs. R J D COOPER	April 20, 2001
SPECIAL LAND ACQUISITION OFICER Vs. WESTERN INDIAN MATCH CO LTD	July 13, 2001
SRIKANT D SALUNKE Vs. BOMBAY ELECTRIC SUPPLY AND TRANSPORT UNDERTAKING	June 8, 2001
SRINIVAS DATTATRAYA BENDRE Vs. CENTRAL BUREAU OF INVESTIGATION	November 26, 2001
SRIRAM MALIK Vs. KILITO MARINE SERVICE	October 25, 2001
ST FRANCIS DE SALES EDUCATION SOCIETY Vs. STATE OF MAHARASHTRA	May 4, 2001
STANDARD CHARTERED BANK Vs. A B F S L	August 1, 2001
STANLEY PARKER JONES Vs. BANSRAJ LALTAPRASAD MISHRA	February 15, 2001
STATE BANK OF INDIA Vs. KESHAV BABURAO DALVI	October 4, 2001
STATE OF GOA Vs. C M NOORUDDIN	September 18, 2001
STATE OF GOA Vs. K HASSAINER	October 18, 2001
STATE OF GOA Vs. CARLOS CARDOZO	October 30, 2001
STATE OF GOA Vs. TATU SHETKAR	August 20, 2001
STATE OF GOA Vs. J L BAPTISTA CIVIL CONTRACTORS	July 4, 2001
STATE OF GOA Vs. PLACIDO BRAGANZA	May 10, 2001
STATE OF MAHARASHTRA Vs. ABDUL MAJID ABDUL GAAFUR SHAIKH	May 3, 2001
STATE OF MAHARASHTRA Vs. MOTIRAM DAULAT DEORE	April 27, 2001
STATE OF MAHARASHTRA Vs. MOHIDDIN GAIBI CHOUGULE	June 18, 2001
STATE OF MAHARASHTRA Vs. HIMMATLAL P PABRI	June 12, 2001
STATE OF MAHARASHTRA Vs. SUBHASH SITARAM SANGARE	June 14, 2001
STATE OF MAHARASHTRA Vs. BALASAHEB alias RAMESH LAXMAN DESHMUKH	April 27, 2001
STATE OF MAHARASHTRA Vs. GANPATRAO MAHADEO KARNE	April 12, 2001
STATE OF MAHARASHTRA Vs. NARENDRA JAYWANT DUDANG	March 31, 2001
STATE OF MAHARASHTRA Vs. KHANZODE ENGINEERS PRIVATE LIMITED	March 29, 2001
STATE OF MAHARASHTRA Vs. VISHA DAJI MOHOR	April 2, 2001
STATE OF MAHARASHTRA Vs. GOPINATH TANAJI JADHAV	January 8, 2001
STATE OF MAHARASHTRA Vs. ABDUL MAJID ABDUL RAHEMAN SAYYED	March 9, 2001
STATE OF MAHARASHTRA Vs. GAJANAN DAJIBA JAMBHULKAR	July 9, 2001
STATE OF MAHARASHTRA Vs. SAYYED MOHSIN SAYYED HASSAN	June 28, 2001
STATE OF MAHARASHTRA Vs. GANPAT DINKAR SHINDE	June 27, 2001
STATE OF MAHARASHTRA Vs. QUADAR MOHD FINJARI	August 10, 2001
STATE OF MAHARASHTRA Vs. BASHIR ABDUL SHAIKH	October 25, 2001
STATE OF MAHARASHTRA Vs. KIRHOR DAULAT SHIRKE	October 24, 2001
STATE OF MAHARASHTRA Vs. SHANKAR NARAYAN WAGH	September 18, 2001
STATE OF MAHARASHTRA Vs. SHANKAR S O NARAYAN WAGH	September 19, 2001
STATE OF MAHARASHTRA Vs. SCHEDULED TRIBE AND CERTIFICATE SCRUTINY COMMITTEE NASHIK	December 12, 2001
STATE OF MAHARASHTRA Vs. SWAN MILLS LTD	November 9, 2001
STATE OF MAHARASHTRA Vs. GORAKNATH MAHADEO KAMBLE	September 12, 2001
STATE OF MAHARASHTRA Vs. WARNES FINANCE INVESTMENT PVT LTD	October 16, 2001
STATE OF MAHARASHTRA Vs. SHARIF DAWOOD PARKER	September 28, 2001
STATE OF MAHARASHTRA Vs. RAJKUMAR KUNDA SWAMI	December 4, 2001
STATE OF MAHARASHTRA Vs. VIJAYARAJ PRITHVIRAJ BAFNA	October 19, 2001
SUBHASH Vs. KIRAN	September 10, 2001
SUBHASH AMRUTRAO DHONE Vs. BHARAT PETROLEUM CORPORATION LIMITED	March 12, 2001
SUBHASH CHINTAMAN BHIDE Vs. STATE OF MAHARASHTRA & ORS.	October 10, 2001
SUBHASH DATTATRAYA KOSHE Vs. SUSHMA SUBHASH KOSHE	February 13, 2001
SUBHASH KADUBA JADHAO Vs. STATE OF MAHARASHTRA	June 21, 2001
SUBHASH LAXMIDAS MAJITHIA Vs. STATE OF MAHARASHTRA	April 30, 2001
SUBHASH RAGHUNATH INGALE Vs. STATE OF MAHARASHTRA	April 20, 2001
SUBHASH SHRIDHAR JOSHI Vs. JANATA SHIKSHAN MANDAL	December 11, 2001
SUBHASH SHRIPAD ZANTYE Vs. STATE OF MAHARASHTRA	October 18, 2001
SUDARSHAN KHAITAN Vs. PATHEJA FORGINGS AUTO PARTS AND MANUFACTURERS LIMITED	June 14, 2001
SUDHAKAR NARAYAN MANJREKAR Vs. STATE	October 13, 2001
SUDHAKAR PRALHAD PHAGADE Vs. SUBHASH MAHADEO TOKEKAR	February 23, 2001
SUDHAKAR VITHAL KUMBHARE Vs. STATE OF MAHARASHTRA	March 23, 2001
SUDHIR B SHENDE Vs. JAI HIND CO OP BANK LIMITED	December 14, 2001
SUDHIR KONDIRAM JADHAV Vs. BAJAJ AUTO LIMITED	September 3, 2001
SUGARBEE KACHARUDDIN KORDU Vs. JANTABABEE KASIM DANGE	March 13, 2001
SUGLABAI RAVAYYA JANGAM Vs. GURUSIDHYA BASAYYA JANGAM	February 7, 2001
SUHAS S O ANANTRAO DASHRATHE Vs. STATE OF MAHARASHTRA	October 24, 2001
SUHAS S O ANANTRAO DASHRATHE Vs. STATE OF MAHARASHTRA	October 6, 2001
SUHAS VASUDEO VARUNKAR Vs. SMITA SUHAS VARUNKAR	June 14, 2001
SUKHCHAND SOVINDA NANHE Vs. STATE OF MAHARASHTRA	March 2, 2001
SUKHDEO RAGHO DEORE Vs. CHAIRMAN GRAM SHIKSHAN SAMITI UMRANE	December 4, 2001
SUKMA Vs. STATE OF MAHARASHTRA	November 7, 2001
SULEMAN SHAIKH Vs. DISTRICT MAGISTRATE NORTH GOA DISTRICT PANAJI	April 30, 2001
SULOCHANABAI KASHINATH GUJAR Vs. KRISHNABAI DHANIRAM UGVEKAR	June 27, 2001
SULOCHNABAI ARUN GADGIL Vs. MANDA BALKRISHNA KULKARNI	August 9, 2001
SULTAN KHAN RAMZAN KHAN PATHAN Vs. STATE OF MAHARASHTRA	August 9, 2001
SUMAN BHANWARLAL SOMANI Vs. STATE OF MAHARASHTRA	May 2, 2001
SUMATI BHARAT GHULE Vs. REGIONAL TRANSPORT PUNE REGION	March 29, 2001
SUMITOMO HEAVY INDUSTRIES LIMITED Vs. OIL AND NATURAL GAS COMMISSION	December 19, 2001
SUMITRA VIRESH TARI Vs. M N SINGH COMMISSIONER OF POLICE	February 28, 2001
SUNDERLAL KUNDANMAL PATNI SINCE DECEASED PER L RS Vs. NAGORI PRINTING PRESS	January 18, 2001
SUNFLAG IRON AND STEEL COMPANY LIMITED Vs. ADDITIONAL COLLECTOR OF CENTRAL EXCISE	February 2, 2001
SUNIL BABURAO SHINDE Vs. MEGHA SUNIL SHINDE	July 27, 2001
SUNIL GIRDHARILAL SHAH Vs. SANJAY NAVNEETDAS SHAH	October 5, 2001
SUNITA HANUMANT FULORE Vs. STATE OF MAHARASHTRA	March 1, 2001
SUNITABAI NARAINA NAIQUE Vs. SHREEPAD S NAIQUE	November 30, 2001
SUPERTEX INDIA CORPORATION Vs. RADHESHYAM K PANDEY	July 4, 2001
SUPERTEX INDUSTRIES LIMITED Vs. UNION OF INDIA	August 2, 2001
SURAJBEN N SHAH Vs. STOCK EXCHANGE MUMBAI	October 12, 2001
SURENDAR GULABRAO POTEY Vs. STATE OF MAHARASHTRA	October 25, 2001
SURENDRA S O RAMCHANDRA TAORI Vs. STATE OF MAHARASHTRA	July 27, 2001
SURENDRAKUMAR S SURANA Vs. STATE OF MAHARASHTRA	August 10, 2001
SURESH CHHOTELAL MADHUMATKE Vs. STATE OF MAHARASHTRA	June 17, 2001
SURESH HIDAKU MESHRAM Vs. STATE OF MAHARASHTRA THOUGH THE P S O ARJUNI	June 6, 2001
SURESH HIRALAL SHAH Vs. MAHAVIR SWAMI DIGAMBAR JAIN MANDIR TRUST	February 14, 2001
SURESH MADHUKAR NAGARKAR Vs. UJUBAIA MAHAV DESAI	February 15, 2001
SURESH MARUTRAO JADHAV Vs. STATE OF MAHARASHTRA	July 27, 2001
SURESH RAGHUNATH GUPTE FOOD INSPECTOR Vs. TARAKNATH RAJNARAYAN MISHRA	September 13, 2001
SURESH RANGANATH BHAYBHANG Vs. STATE OF MAHARASHTRA	October 4, 2001
SURESH RATNOJI GAVAS Vs. SPECIAL LAND ACQUISITION OFFICER	July 5, 2001
SURESH VASANT MALEGAONKAR Vs. RAMABAI KESHAV GOKHALE	July 10, 2001
SURESH VISHNU Vs. STATE OF MAHARASHTRA	October 15, 2001
SURESHKUMAR KANHAIYALAL JETHLIA Vs. STATE OF MAHARASHTRA	June 22, 2001
SURESHKUMAR MOOLCHAND SETH ALIAS JAIN Vs. DIRECTOR OF REVENUE INTELLIGENCE	September 8, 2001
SURYAKANT BUDHAJI GAONKAR Vs. STATE OF MAHARASHTRA	April 10, 2001
SUSHIL INDORIA Vs. STATE OF MAHARASHTRA	October 12, 2001
SWATI VASANT PATIL Vs. KANDIVLI EDUCATION SOCIETY	November 2, 2001
SYED FAKIR SYED LAL MOHAMMED Vs. STATE OF MAHARASHTRA	July 4, 2001
SYED NASIRUDDIN KARIMUDDIN Vs. N B SHAIKH	March 16, 2001
SYED SHAFIQ AHMED Vs. STATE OF MAHARASHTRA	February 9, 2001
SYNCO INDUSTRIES LIMITED Vs. ASSESSING OFFICER OF INCOME TAX	July 23, 2001
SYNDICATE BANK Vs. K S RAJSHEKHER TRADING	September 13, 2001
SYNDICATE BANK Vs. VIJAY TANKS AND VESSELS LIMITED	February 14, 2001
T K VARGHESE Vs. NICHIMEN CORPORATION	February 26, 2001
TAJNAGAR COOPERATIVE HOUSING SOCIETY NANDED Vs. FATEH MOHAMMED MAULANA	October 19, 2001
TANAJI RAMKRISHNA HONKALAS Vs. STATE OF MAHARASHTRA	October 5, 2001
TARABEN AMBALAL SHAH Vs. NAGINBHAI PRAGJI DESAI	February 28, 2001
TATA CONSULTING ENGINEERS AND ASSOCIATES STAFF UNION Vs. TATA SONS LIMITED	March 20, 2001
TATA FINANCE LIMITED Vs. KANORIA SUGAR AND GENERAL MANUFACTURING COMPANY LIMITED	October 11, 2001
TATA HYDRO COMPANIES EMPLOYEES UNION Vs. TATA POWER COMPANY LIMITED	January 24, 2001
TATA INTERNATIONAL LIMITED Vs. TRISUNS CHEMICAL INDUSTRY LIMITED	October 12, 2001
TATA POWER COMPANY LIMITED Vs. COLLECTOR BOMBAY CITY	July 25, 2001
TEACHERS ASSOCIATION FOR NON-AIDED POLYTECHNICS Vs. HINDI SEVA MANDAL BHUSAWAL THROUGH ITS PRESIDENT	July 3, 2001
TEJBAI TEJSHI Vs. GANGUBAI DINANATH ULVEKAR	September 26, 2001
THAMBI NASIR AND Vs. STATE OF MAHARASHTRA	September 28, 2001
THOMAS JACOB Vs. STATE OF MAHARASHTRA	April 26, 2001
TIRUPATI UMARSING NEGI Vs. STATE OF MAHARASHTRA	August 9, 2001
TISCO LTD Vs. ADIL K PATEL	November 30, 2001
TOMMY THOMAS Vs. STATE OF GOA	September 5, 2001
TOPLINE SHOES LIMITED Vs. VIDEOCON NARMADA ELECTRONICS LIMITED	January 16, 2001
TRAMBAK RUBBER INDUSTRIES LTD Vs. UNION OF INDIA	August 2, 2001
TRANSPORT MANAGER PUNE MUNICIPAL TRANSPORT Vs. ASIF MEHMOOD KADRI	October 3, 2001
TROPIC SHIPPING COMPANY LIMITED Vs. KOTHARI GLOBAL LIMITED	October 9, 2001
TUKARAM ISRAN NARAYAN ISRAN Vs. STATE OF GOA	September 4, 2001
TUKARAM NARAYAN MARGAM Vs. NARSINGH GIRIJI MILL SOLAPUR	July 5, 2001
TULSABAI Vs. INDUBAI	March 15, 2001
TULSHIDAS KANOLKA Vs. STATE OF GOA	October 31, 2001
TULSIANI CHAMBERS PREMISES CO OPERATIVE SOCIETY LIMITED Vs. SHRIKANT V GAWAS	March 22, 2001
TULSIDAS P KHERAJ Vs. ASSOCIATION OF ENGINEERING WORKERS	March 15, 2001
TULSIRAM K GOTHAD Vs. SUPERINTENDENT MAHATMA GANDHI MEMORIAL HOSPITAL	February 23, 2001
UBEDU RAHEMAN DAWOOD SHAIKH Vs. M N SINGH	June 9, 2001
UDHAV UTTAM PATIL Vs. DAGA HOLKYA BHIL	March 9, 2001
UJAWALABEN MAHINDRA SHAH Vs. KESHARCHAND GULABCHAND	April 18, 2001
UJWALABAI ALIAS MEENA SHANTARAM APTE SINCE MARRIED NOW MRS SWATI RAHUL DATAY Vs. NAMDEO DNYANOBA SHINGARE	July 12, 2001
ULHAS SANVORDEKAR Vs. TILAK RAJ BHALLA	October 13, 2001
UNION BANK OF INDIA Vs. K K SALIAN	July 13, 2001
UNION OF INDIA Vs. MAHARASHTRA STATE ELECTRICITY BOARD	July 27, 2001
UNION OF INDIA Vs. CHURCHILL ALEMAO	October 6, 2001
UNION OF INDIA Vs. NARAYANA M	April 10, 2001
UNION OF INDIA Vs. P S PANSORA	April 4, 2001
UNION OF INDIA Vs. PRAVINCHANDRA DUNGARSHI LALAN	April 23, 2001
UNION OF INDIA Vs. DIVISIONAL SECRETARY PASCHIM RLY KARMACHARI PARISHAD	April 3, 2001
UNION OF INDIA Vs. LAXMI VISHNU TEXTILE MILLS LIMITED	February 2, 2001
UNION OF INDIA Vs. TOLANI BULK CARRIERS LIMITED	November 29, 2001
UNION OF INDIA Vs. RAM PAL SINGH K	November 28, 2001
UNION OF INDIA Vs. GREAT EASTERN SHIPPING COMPANY LTD	August 1, 2001
UNION OF INDIA Vs. SUBHASH P. DUNAGU	July 31, 2001
UNIQUE ESTATES DEVELOPMENTS CO LTD Vs. CHANDRU L REHAJA	October 11, 2001
UNIT TRUST OF INDIA Vs. P K UNNY	April 19, 2001
UNITED INDIA INSURANCE CO LTD Vs. BHAGIRATHIBAI	August 20, 2001
UNIVERSAL PRIME ALUMINIUM LIMITED Vs. COLGATE PALMOLIVE INDIA LIMITED	January 25, 2001
UNIVERSAL PRIME ALUMINIUM LIMITED Vs. COLGATE PALMOLIVE INDIA LIMITED	January 29, 2001
UNIVERSITY OF PUNE Vs. VIDYA KISAN GARGOTE	November 9, 2001
UPENDRA RAGHURAJ DESHPRABHU Vs. RAJARAM SHRIRAM DESHPRABHU	October 29, 2001
USHA SURYAKANT GURAM Vs. LYKA LABS LIMITED	February 21, 2001
USHAKIRAN SHRIDHAR SHINDE Vs. ARUNKUMAR KISANLAL KALAL	March 22, 2001
USMANGANI JIKRI MOHAMMAD SHAIKH Vs. STATE OF MAHARASHTRA	April 9, 2001
UTTAM JAGANNATHRAO BODKE Vs. STATE OF MAHARASHTRA	September 3, 2001
UTTAM MANOHAR NAKATE Vs. BHARAT FORGE COMPANY LIMITED MUNDHAVA	December 21, 2001
UTTAM S O PATRUJI KHOBRAGADE Vs. OMPRAKASH S O DAMODAR RAWAL	April 18, 2001
UTTAMRAO MONAJI BHELE Vs. SURESH PRAHLADRAO SHUKLA	March 31, 2001
V G QUENIM Vs. BANDEKAR BROTHERS PVT LTD	December 13, 2001
V H PATEL AND COMPANY Vs. HIRUBHAI HIMABHAI PATEL	November 2, 2001
V RAMANATHAN GENERAL SECRETARY HINDUSTAN LEVER MAZDOOR SABHA Vs. HINDUSTAN LEVER LIMITED	April 27, 2001
V.V.F. LIMITED Vs. SARVA SHRAMIK SANGH AND OTHERS	August 28, 2001
VAISHALI V KODE Vs. UNIVERSITY OF BOMBAY & OTHERS	February 9, 2001
VANYA NARSING PAWARA Vs. STATE OF MAHARASHTRA	July 18, 2001
VASANT BUDHA SHEDMAKE Vs. STATE OF MAHARASHTRA	September 25, 2001
VASANT LAXMAN RUIKAR Vs. S Y KHAIRE LINEMAN MSEB KALAMB	February 2, 2001
VASANT MAHADEV PANDIT Vs. ZAIBUNNISA ABDUL SATTAR DHURU	February 8, 2001
VASANT PANDURANG NARWADE Vs. STATE OF MAHARASHTRA	October 6, 2001
VASANTLAL THAKORLAL BHAGAT Vs. STATE OF MAHARASHTRA	April 10, 2001
VASANTRAO ANNASAHEB UBALE Vs. STATE OF MAHARASHTRA	February 12, 2001
VASHDEV MORUMAL SAWLANI Vs. YOGESH MEHTA	November 5, 2001
VASUDEO TULSIRAM JAMBHALE Vs. RAGHUVIR SINGH S O UMEDH THAKUR	March 9, 2001
VEENA INDUSTRIES Vs. UNION OF INDIA	July 23, 2001
VEERCHAND ANNA VALWADE Vs. STATE OF MAHARASHTRA	December 12, 2001
VELMURGAN ALIAS BABLOO NALIYAM DEVENDRA Vs. M N SINGH COMMISSIONER OF POLICE	December 21, 2001
VERONICA Vs. STATE OF MAHARASHTRA	March 27, 2001
VICTORIA TIMBER SUPPLY CO STATE OF MAHARASHTRA Vs. STATE OF MAHARASHTRA	September 3, 2001
VICTORINO GOMES Vs. FRANCISCO SANTANA GOMES	September 28, 2001
VIJAY LAXMANRAO KAMBLE Vs. ZILLA PARISHAD NANDED	September 25, 2001
VIJAY NAMDEORAO BIDWALKAR Vs. RAMAVATAR MADANLAL AGRAWAL	October 17, 2001
VIJAY OMPRAKASH BANSAL Vs. COMMISSIONER OF INCOME TAX	December 18, 2001
VIJAY PRABHAKAR SALUNKE Vs. KAMINI S DADARKAR	March 2, 2001
VIJAYA BANK Vs. MAKER DEVELOPMENT SERVICES PVT LIMITED	March 15, 2001
VIJAYA ULHAS SAWANT Vs. STATE OF MAHARASHTRA	December 4, 2001
VIJAYKUMAR Vs. MADHUKAR	September 10, 2001
VIJAYKUMAR S/O. KEWALRAM ZINGRE Vs. ZILLA PARISHAD, BHANDARA THROUGH ITS CHIEF EXECUTIVE OFFICER & ANR.	October 15, 2001
VIJAYSINGH GORDHANDAS Vs. DWARKADAS MULJI	July 13, 2001
VIJENDRA MANJUNATH SHENAI Vs. COMMISSIONER OF INCOME TAX	December 13, 2001
VIKRAM RAGHUVIR JASRA Vs. JASRA GRAPHICS PVT LTD	March 2, 2001
VIMAL S ROY CAPTAIN Vs. NEPC AIRLINES	November 28, 2001
VINAYKUMAR KACHRULAL ABAD Vs. HONOURABLE MINISTER REVENUE AND FOREST DEPARTMENT	July 19, 2001
VINOD PHADKE Vs. STATE OF MAHARASHTRA	April 26, 2001
VINOD S O VISHNU WANI Vs. PERMANENT MAGNETS LIMITED	September 18, 2001
VINOD TANNA Vs. ZAHEER SIDDIQUI CONSTITUTED ATTORNEY OF ASHAN EXPORTS PRIVATE LIMITED	March 5, 2001
VINOD VITHAL RANE Vs. R H MENDONCA	January 25, 2001
VIRAL FILAMENTS LIMITED Vs. INDUSIND BANK LIMITED	March 1, 2001
VIRENDRA MADHUKARRAO GUMFAWAR Vs. NAGPUR UNIVERSITY	July 27, 2001
VIRGIN RECORDS (I) P. LTD Vs. MILESTONE MUSIC DISTRIBUTION	July 18, 2001
VISHINDAS BHAGCHAND Vs. CHAIRMAN MAHARASHTRA STATE ELECTRICITY BOARD	September 7, 2001
VISHNU AGARWAL Vs. STATE OF MAHARASHTRA	December 6, 2001
VITHAL A SHETTY Vs. ASSESSOR AND COLLECTOR KALYAN DOMBIVLI MUNICIPAL CORPORATION	July 19, 2001
VITHAL RAMCHANDRA DEVKHAR Vs. STATE OF MAHARASHTRA	January 18, 2001
VITHAL YADAV MHASE Vs. AMDAR BALASAHEB THORAT NAGARI SAHAKARI PATH SANSTHA MARYADIT	May 3, 2001
VITTHAL SHRIRAM KHARBADKAR Vs. PANDURANG IRBHANJI KADU	December 10, 2001
VITTHALRAO PITTALWAR GURUJI SHIKSHAN PRASARAK MANDAL LATE Vs. STATE OF MAHARASHTRA	August 2, 2001
VOLTAS LIMITED Vs. VOLTAS EMPLOYEES UNION	April 10, 2001
VOLTAS LIMITED Vs. UNION OF INDIA	December 19, 2001
VOLTAS LIMITED MOTOR PLANT Vs. VOLTAS MOTOR PLANT EMPLOYEES UNION	February 13, 2001
VOLTAS SWITCHGEAR PLANT EMPLOYEES UNION C O VOLTAS SWITCHGEAR LIMITED Vs. VOLTAS SWITCHGEAR LIMITED	January 10, 2001
VYANKAT PARASU JAGDALE Vs. YESHWANT VITHU JAGDALE	February 14, 2001
VYANKATESH SIKSHAN PRASARAK MANDAL Vs. STATE OF MAHARASHTRA	July 27, 2001
WADALA SHRI RAM INDUSTRIAL PREMISES CO OPERATIVE SOCIETY LIMITED Vs. KOTECHA AND COMPANY	June 11, 2001
WAJED KHAN S O MAHEBOOB KHAN Vs. MOHASINABI	March 16, 2001
WALMIK DEORAO BOBDE Vs. STATE OF MAHARASHTRA	August 7, 2001
WALU ALIAS WALMIK POPAT KHAIRNAR Vs. STATE OF MAHARASHTRA	January 9, 2001
WAMAN PUNAJI SHILARKAR Vs. STATE OF MAHARASHTRA	February 7, 2001
WARDEN AND CO INDIA LIMITED Vs. AKHIL MAHARASHTRA KAMGAR UNION	February 22, 2001
WASUDEO ANANDRAO DESHMUKH Vs. STATE OF MAHARASHTRA	December 21, 2001
WASUDEO GANESH ALTEKAR Vs. PUNJAB NATIONAL BANK	September 10, 2001
WATCH TOWER BIBLE AND TRACT SOCIETY OF INDIA Vs. UNION OF INDIA	December 6, 2001
WEST COAST PAPER MILLS EMPLOYEES UNION Vs. A.B.M. SHEIKH, PRESIDING OFFICER 7TH LABOUR COURT & ANR.	September 27, 2001
WESTERAN INDIA SPINNING AND MANUFACTURING MILLS Vs. T N MANTRI MEMBER	May 12, 2001
WESTERN INDIA SPINNING AND MANUFACTURING MILLS Vs. T N MANTRI	March 12, 2001
WILBERG PETER TORBJORN FLORENTIN Vs. INSPECTOR OF CUSTOMS	September 3, 2001
WILFRED A DSOUZA Vs. HON BLE SPEAKAR OF THE LEGISLATIVE ASSEMBLY OF THE STATE OF GOA	July 18, 2001
WILLIAM LEWIS Vs. ANDREW DSOUZA	February 6, 2001
WIMCO LIMITED Vs. WIMCO EMPLOYEES UNION	July 2, 2001
WIPRO LIMITED Vs. S M TRIPATHI	January 15, 2001
WOLSTENHOLME INTERNATIONAL LIMITED Vs. TWIN STARS INDUSTRIAL CORPORATION	March 5, 2001
XAVIER DSOUZA Vs. ALFRED CAETAN REGO C O PHILOMENA REGO	October 4, 2001
YAKUB KHAN HAJI HARUNKHAN GIRKAR Vs. STATE OF MAHARASHTRA	June 7, 2001
YAKUB KHAN HAJI HARUNKHAN GIRKAR Vs. STATE OF MAHARASHTRA	June 17, 2001
YEOLA MUNICIPALITY Vs. STATE OF MAHARASHTRA	March 22, 2001
YESHASWINEE MERCHANT Vs. AIR INDIA LTD	August 20, 2001
YESHASWINEE MERCHANT Vs. AIR INDIA LIMITED	August 23, 2001
YOGESH JAGDISH JOSHI (MINOR) Vs. STATE OF MAHARASHTRA	September 18, 2001
YOGESH RAMBHAU URKUDE Vs. STATE OF MAHARASHTRA	July 5, 2001
YUNUS DAUD BHURA Vs. STATE OF MAHARASHTRA	May 2, 2001
YUSUF KAMRUDDIN MOMIN Vs. U R KULKARNI	August 1, 2001
YUSUF SULEMAN HATTIA Vs. V M DOSI INTELLIGENCE OFFICER	June 25, 2001
YUVRAJ MAYARAM KOLI Vs. SWAMI RAMANAND TEERTH MARATHAWADA UNIVERSITY	August 3, 2001
ZEBUNNISA ABDUL MAJID Vs. M N SINGH	April 4, 2001
ZOROASTRIAN RADIH SOCIETY Vs. PERVIN NARIMAN JOGINA	January 19, 2001
ZUNJARRAO B NAGARKAR Vs. UNION OF INDIA	April 24, 2001

Year 2001 of HIGH COURT OF BOMBAY

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