REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
A Vs. State of Maharashtra	July 19, 2000
A JOAN OF ARC Vs. MANAGING TRUSTEES OF THIRUVALLUVAR MANRAMS CHARITABLE TRUST	September 6, 2000
ABBAD ALI KHAN Vs. R H MENDONCA	January 19, 2000
ABDUL AVAL ALIAS CHAKUWALLA Vs. SAYED MOHAMED ALI USMANALI	August 3, 2000
ABDUL AZIZ MOHERBAKSH Vs. MAHANAGAR TELEPHONE NIGAM LIMITED	January 29, 2000
ABDUL GANI SHAIKH MAHEBOOB Vs. KHALIL PASHA SHAIKH BASHIR	November 18, 2000
ABDUL HAMEED MANJUR AHMED SHAIKH Vs. S C FULAMBRIKAR alias PHULAMBRIKAR	September 26, 2000
ABDUL RAZAQ HASHAM KAZI Vs. ISMATBANU ABDUL RAZAQ KAZI	January 27, 2000
ABG HEAVY INDUSTRIES LTD Vs. HINDUSTAN SHIPYARD LTD	March 8, 2000
ABHAY PADMAKAR DOLHARE Vs. UNION OF INDIA	June 14, 2000
ADEOYE OLAYIWOLA ADEKUNLE Vs. D K BHAMBRI	February 7, 2000
ADITYA MILLS LTD Vs. UNION OF INDIA	June 6, 2000
ADV ANACLETO VIEGAS Vs. STATE	December 16, 2000
AFAJAL SAMASUL ANSARI Vs. STATE OF MAHARASHTRA	December 7, 2000
AFCONS INFRASTRUCTURE LIMITED Vs. BABU BAPU FAKIRA SONAVANE	July 17, 2000
AGNELORAJESH N ATHAIDE Vs. STATE OF MAHARASHTRA	July 19, 2000
AHMED ADENWALA KOLA Vs. V M DOSHI INTELLIGENCE OFFICER	November 30, 2000
AHMEDNAGAR ZILHA SAHAKARI DUDH VYAVSAIK VA PRAKRIYA SANGH LIMITED AHMEDNAGAR Vs. STATE OF MAHARASHTRA	March 3, 2000
AIR INDIA LIMITED Vs. P K UPADHYAY	February 24, 2000
AIR INDIA LTD Vs. P K UPADHYAY	April 18, 2000
Ajay Kumar Jam I P S Vs. State of Maharashtra	June 28, 2000
AJJU ALIAS HAJIDALI SABDARALI MIRZA BAIG Vs. R MENDONCA COMMISSIONER OF POLICE GR MUMBAI	February 8, 2000
ALL GOA PRIVATE SCHOOLS PRE PRIMARYAND PRIMARY TEACHERS ASSOCIATION Vs. STATE OF GOA	February 15, 2000
ALL INDIA BLUE STAR EMPLOYEES FEDERATION Vs. BLUE STAR LIMITED	March 1, 2000
ALLU RAVAN PAWAR Vs. STATE OF MAHARASHTRA	February 9, 2000
ALOYSIUS NUNES Vs. THOMAS COOK INDIA LIMITED	March 16, 2000
AMAN KANHAYALAL MAKHIJA Vs. ASSISTANT COMMISSIONER OF POLICE	March 15, 2000
AMARCHAND LALCHAND SHINGAVI Vs. SHARDA LAXMAN PAWAR	October 20, 2000
AMBAJI Vs. STATE OF MAHARASHTRA	August 10, 2000
AMIR KHAN S/O BABA KHAN Vs. STATE OF MAHARASHTRA	September 16, 2000
AMOD V BORKAR Vs. PRINCIPAL RURAL MEDICAL COLLEGE OF PRAVARA MEDICAL TRUST	April 4, 2000
AMOL RAMBHAU ARJUN Vs. STATE OF MAHARASHTRA	March 29, 2000
ANACLETO VIEGAS Vs. STATE OF MAHARASHTRA	December 16, 2000
ANAND CHINTAMANI DIGHE Vs. STATE OF MAHARASHTRA	May 19, 2000
ANAND D GAIKWAD Vs. SAIFEE A GANDHI	July 21, 2000
ANAND GOVIND BHIDE Vs. ROHINI BHIDE	November 22, 2000
ANAND SHIRODKAR Vs. STATE OF GOA	March 30, 2000
ANANDAMOY BHATTACHERJEE Vs. UNION OF INDIA	March 1, 2000
ANANDIBAI RAGHUNATH KARKARE Vs. KULKO ENGINEERING WORKS LIMITED	July 18, 2000
ANANDRAO Vs. STATE OF MAHARASHTRA	January 14, 2000
ANANDRAO GAGHOJI PATIL Vs. BALASAHEB alias SHAMRAO PABDURANG PATIL	March 29, 2000
ANANT KASHINATH PATHAK Vs. STATE OF MAHARASHTRA	June 29, 2000
ANANTRAO NARAYAN THOPTE Vs. KASHINATH PARVATI KHUTWAD	April 10, 2000
ANIL CHEMICALS AND INDUSTRIES LIMITED Vs. UNION OF INDIA	March 29, 2000
ANIL TULSHIRAM WALARE Vs. STATE OF MAHARASHTRA	April 27, 2000
ANJUMAN KHAIRUL ISLAM Vs. ZULEKHA MAZHAR HUSSAIN	September 15, 2000
ANKUSH MOTIRAM KARBHARI Vs. STATE OF MAHARASHTRA	April 28, 2000
ANNASAHEB Vs. STATE OF MAHARASHTRA	August 4, 2000
ANNASAHEB DATTATRAYA SANDBHOR PUNE Vs. GARWARE WALL ROPES LIMITED PUNE	June 1, 2000
ANUJA ASHOK TENDOLKAR Vs. BABI ALIAS RAMCHANDRA GOVIND PEDNEKAR	July 21, 2000
ANUSAYA W/O BAJRANG Vs. RAGHUNATH SHANKAR RAHATE	July 21, 2000
ANWAR HUSSAIN MOHAMMED SHABBIR Vs. STATE OF MAHARASHTRA	March 3, 2000
ANWAR NOOR MOHAMMED SHAIKH Vs. STATE OF MAHARASHTRA	October 24, 2000
APPA BABLO GAONKAR Vs. STATE OF GOA	July 13, 2000
APPARAO BAPURAO MANE Vs. SHIVAJI BAPURAO MANE	January 21, 2000
ARJUN TUKARAM SHETGAONKAR Vs. URMILA VAIKUNTH DESSAI DECEASED WIFE OF VAIKUNTH GAUNS DESSAI	March 24, 2000
ARPIT S O PRAKASH NIMJE Vs. SCHEDULED TRIBE CASTE CERTIFICATE SCRUTINY COMMITTEE NAGPUR	August 18, 2000
ASADBIN ISA CHAUS Vs. STATE OF MAHARASHTRA	November 13, 2000
ASARAM KISHANRAO BHAWARE Vs. STATE OF MAHARASHTRA	September 22, 2000
ASHA D UDAS Vs. STATE OF MAHARASHTRA	February 17, 2000
ASHA KRISHINLALL BAJAJ Vs. SUB REGISTRAR OF ASSURANCES	December 18, 2000
ASHA SUNDER SHIVDASANI MS Vs. ARUNA RAMESH KRIPLANI AND RAMESH LEKHRAJ KRIPLANI	October 13, 2000
ASHAREDDY S O NARAYANREDDY Vs. LINGAREDDY S O LINGAPPA	March 3, 2000
ASHOK Vs. STATE OF MAHARASHTRA	September 4, 2000
ASHOK GANAPAT JADHAV Vs. STATE ELECTION COMMISSION	June 29, 2000
ASHOK KRISHNAKANT MEHTA Vs. STATE OF MAHARASHTRA	May 3, 2000
ASHOK MOHANSING BAJAJ H U F Vs. ELEGANT PHARMACEUTICALS LIMITED	February 14, 2000
ASHOK NAGORAO CHAUDHARI Vs. STATE OF MAHARASHTRA	December 8, 2000
ASHOK NARHARI SALUNKE Vs. JALGAON DISTRICT CENTRAL CO-OPERATIVE BANK LTD	June 9, 2000
ASHOK S O KAWADUJI SALAME Vs. STATE OF MAHARASHTRA	December 22, 2000
ASHOK SHAMJIBHAI DHAROD Vs. NEETA ASHOK DHARODE	November 29, 2000
ASHOK SHINVAR MALI Vs. SUB DIVISIONAL MAGISTRATE	January 18, 2000
ASHOK THAPPER Vs. SARAL ENTERPRISES	November 14, 2000
ASHOK VADILAL SHAH Vs. JAYANTILAL MANDLAL KOTHARI	June 8, 2000
ASHOKKUMAR JAIN AND CO Vs. UNION OF INDIA AND V N MITTAL	November 24, 2000
ASHRAF YUNUS MOTIWALA Vs. STATE OF MAHARASHTRA	August 30, 2000
ASHWIN JAYANTILAL SHAH Vs. PANJARPOL SANSTHA	October 20, 2000
ASIF GULAM RASOOL PATEL Vs. R B GAVIT	January 21, 2000
ASLAM BEPARI Vs. SOUTH GOA PLANNING AND DEVELOPMENT AUTHORITY	April 27, 2000
ASSOCIATION OF ENGINEERING WORKERS Vs. INDIAN SMELTING AND REFINERY COMPANY LIMITED	January 17, 2000
ASSOCIATION OF ENGINEERING WORKERS Vs. WMI CRANES LIMITED	March 6, 2000
ATMARAM ISTARI SHENDE Vs. STATE OF MAHARASHTRA	August 14, 2000
ATMARAM S O ISTARI SHENDE Vs. STATE OF MAHARASHTRA	August 11, 2000
ATUL TEXTILES Vs. SHIVAJI M SHENDE	March 30, 2000
AURANGABAD INDUSTRIAL ASSOCIATES Vs. STATE OF MAHARASHTRA	September 28, 2000
AURANGABAD TEXTILE MILL Vs. MAHARASHTRA STATE ELECTRICITY BOARD	October 19, 2000
AVADHUT HARIHAR DHARKE Vs. BABAN BUVA BHUTKAR	June 5, 2000
AVIAT CHEMICALS PRIVATE LIMITED Vs. JAGMOHANSINGH ARORA	January 24, 2000
AVINASH TAMBE Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI	July 5, 2000
AYAPPA BHARAMAPPA KADIWAL Vs. PRESIDENT LOCAL GOVERNING COUNCIL ARTS AND COMMERCE COLLEGE AURANGABAD	February 25, 2000
AZAMBHAI FAKHIRBHAI PANSARE Vs. GAJANAN DHARAMSHI BABAR	April 19, 2000
B D BHAGAT Vs. PRESIDING OFFICER	August 4, 2000
B D GOEL ASSISTANT COLLECTOR OF CUSTOMS Vs. EBRAHIM HAJI HUSEN SANGHANI	June 23, 2000
B T SHIPPING LONDON LIMITED Vs. ARATI NARAYANAN	January 13, 2000
BABADIN S O BADRUDDIN Vs. STATE OF MAHARASHTRA	June 17, 2000
BABAN ALIAS SHANKAR UDAYSING RAJPUT Vs. STATE OF MAHARASHTRA	October 10, 2000
BABAN ANANDA DHOTRE Vs. PEFCO FOUNDARY	February 16, 2000
BABAN LAHANU GANGURDE Vs. STATE OF MAHARASHTRA	July 7, 2000
BABAN SHANKAR SURYAWANSHI Vs. STATE OF MAHARASHTRA	February 2, 2000
BABARAO S O WAMANRAO MANKAR Vs. SHASHISHEKHAR S O ANANTRAO KOLHE	August 4, 2000
BABASAHEB DNYANOBA RITPURE Vs. DAGDU S O GINA RITPURE	September 22, 2000
BABASAHEB KEDAR GINNING PRESSING VA PRAKRIYA SANSTHA LIMITED SAONER Vs. ADDITIONAL COLLECTOR NAGPUR	February 7, 2000
BABU BALA DINDE Vs. SHIVARAM GOVINDA JADHAV	June 16, 2000
BABURAO JAGANNATH THOSAR Vs. LATA BABURAO THOSAR	June 30, 2000
BABURAO VIRUPAKSHA KORE Vs. MURGHA RAJENDRA CO OPERATIVE BANK LIMITED MIRAJ	August 9, 2000
BAGARIA VEGETABLES PRODUCTS PRIVATE LIMITED Vs. AURANGABAD MUNICIPAL CORPORATION AURANGABAD	October 20, 2000
BAI ALIAS LAXMIBAI NIVRATTI POUL Vs. STATE OF MAHARASHTRA	November 8, 2000
BALAJI ATMARAM SALOKAR Vs. DIVISIONAL JOINT REGISTRAR CO OPERATIVE SOCIETIES NAGPUR	September 14, 2000
BALAJI MAHADEO SAYAM Vs. MADHYA PRADESH STATE ROAD TRANSPORT CORPORATION	August 11, 2000
BALAKDAS MODKUJI CHICHOLIKAR Vs. STATE OF MAHARASHTRA	July 10, 2000
BALASAHEB MANIKRAO DESHMUKH Vs. RAMA LINGOJI WARTHI	January 29, 2000
BALKISHAN S O RAMRAO KAPURE Vs. STATE OF MAHARASHTRA	July 10, 2000
BALKRISHNA NARAYAN HADKAR Vs. SAVITRI MOHAN HADKAR	May 4, 2000
Balmukund Pandey Vs. State of M P	August 18, 2000
BALU SHRAVAN AHIRE Vs. STATE OF MAHARASHTRA	February 29, 2000
BAMNI PROTEINS LIMITED Vs. AJAY SHRI	September 21, 2000
BANK OF BARODA Vs. HIMALAYA BRUSH INDUSTRIES	May 4, 2000
BANK OF INDIA Vs. SATYA CORPORATION	September 15, 2000
BANK OF TOKYO MITSUBISHI LIMITED Vs. CHEMBRA ESTATES	October 20, 2000
BANKAY BIHARI B AGRAWAL Vs. BHAGWANJI MEGHJI	September 27, 2000
BANQUE NATIONALE DE PARIS Vs. MONALI FOOTWEAR INDUSTRIES	February 22, 2000
BANSILAL NARAYANDAS KANKARIA Vs. SPECIAL LAND ACQUISITION OFFICER	June 8, 2000
BANSILAL RAMGOPAL BHATTAD Vs. STATE OF MAHARASHTRA	June 30, 2000
BAPPASAHEB BHANUDASRAO JADHAV Vs. STATE OF MAHARASHTRA	October 12, 2000
BAPPASAHEB KISHANRAO GAIKWAD Vs. STATE OF MAHARASHTRA	June 30, 2000
BAPU ALIAS SANJAY SOPAN HANMAGAR Vs. STATE OF MAHARASHTRA	January 12, 2000
BEHRAM SHERIAR IRANI Vs. STATE OF MAHARASHTRA	July 20, 2000
BERGER PAINTS INDIA LIMITED Vs. CHANDRAKANT N RAUT	September 21, 2000
BERNER SHIPPING INC Vs. KALA RAMCHANDRAN	March 30, 2000
BHAGWAN RAMBHAU KARANKAL Vs. CHANDRAKANT B RAGHUWANSHI	April 7, 2000
BHAGWAN SAKHARAM SAID Vs. STATE OF MAHARASHTRA	April 11, 2000
BHAGWATI ENTERPRISES Vs. SURESH SATYANARAYAN KABRA	June 27, 2000
BHALCHANDRA TILAK JUIKAR Vs. STATE OF MAHARASHTRA	July 19, 2000
BHARAMU SUBRAO PATIL Vs. NARSINGRAO GURUNATH PATIL	November 29, 2000
BHARAT CONTAINERS PRIVATE LIMITED Vs. ENGINEERING WORKERS UNION	April 11, 2000
BHARAT EARTH MOVERS LTD Vs. MANSUKH M MAKWANA	September 29, 2000
BHARAT EDUCATION SOCIETYS JUNIOR COLLEGE OF COMMERCE AND ECONOMICS Vs. BALARAMAN VEMBULU	September 4, 2000
BHARAT GANGARAM BHAGWALE Vs. STATE OF MAHARASHTRA	December 18, 2000
BHARAT H MEHTA Vs. SECRETARY THE JAI HIND CO OP HOUSING SOCIETY LIMITED	April 20, 2000
BHARAT KANTILAL RATANDHARIYA Vs. STATE OF MAHARASHTRA	September 14, 2000
BHARAT PETROLEUM CORPORATION LIMITED Vs. PETROLEUM EMPLOYEES UNION	November 24, 2000
BHARAT PETROLEUM CORPORATION LIMITED Vs. PETROLEUM EMPLOYEES UNION	November 15, 2000
BHARAT PETROLEUM CORPORATION LIMITED Vs. WORKMEN EMPLOYED IN THE REFINERY DIVISION OF BHARAT PETROLEUM CORPORATION LIMITED	October 6, 2000
BHARAT SHARAD KULKARNI Vs. STATE OF MAHARASHTRA	July 25, 2000
BHARATLAL S O HEMRAJ Vs. KONDIBA GOVINDA JADHAV	October 19, 2000
BHASKAR BARAKU TAHSILDAR Vs. GANGARAM SUPADU TAHASILDAR	October 10, 2000
BHAURAO BABURAO SALVE Vs. MALAN BHAURAO SALVE	December 21, 2000
BHAURAO S O JAIRAM KADAM Vs. NANDED ZILLA PARISHAD NANDED	July 19, 2000
BHIKA GOVINDA GAIKWAD Vs. STATE OF MAHARASHTRA	November 16, 2000
BHIKALAL KALIDAS MEHTA Vs. PREETI SANGAM SAHAKARI BANK LIMITED	October 11, 2000
BHIKU KUNDALIKA GADHAVE Vs. G B DESHMUKH	June 29, 2000
BHIKU YESHWANT DHANGAT Vs. BABAN MARUTI BARATE	June 6, 2000
BHILA GOTU SONWANE Vs. STATE OF MAHARASHTRA	August 25, 2000
BHIMRAO HANMANT PATIL Vs. NAGANATH SANTOBA BUBANE	July 14, 2000
BHIMRAO S O HARBAJI GEDAM Vs. STATE OF MAHARASHTRA	August 28, 2000
BHIMRAO S/O HARBAJI GEDAM Vs. STATE OF MAHARASHTRA	August 29, 2000
BHOR INDUSTRIES LIMITED Vs. STATE OF MAHARASHTRA	May 4, 2000
BHUPATRAI G GANDHI Vs. CHAIN THAKURDAS NATHANI	June 7, 2000
BIMA OFFICE PREMISES CO OPERATIVE SOCIETY Vs. KALAMBOLI VILLAGE PANCHAYAT	November 23, 2000
BISUMAL NAGRAJ OSWAL JAIN Vs. KUNDA ASHOK SHINDE	July 14, 2000
BOARD OF TRUSTEES OF THE PORT OF BOMBAY Vs. JAYANTILAL DHARAMSEY	August 1, 2000
BOKYA S O MAGTYA VALVI Vs. STATE OF MAHARASHTRA	November 10, 2000
BOMBAY GAS PUBLIC LTD Vs. BOMBAY GAS COMPANY EMPLOYEES UNION	April 7, 2000
BOMBAY MUNICIPAL CORPORATION Vs. S B PARULEKAR	June 1, 2000
BOMBAY TYRES INTERNATIONAL LTD Vs. ALL INDIA BOMBAY TYRES INTERNATIONAL EMPLOYEES FEDERATION	June 22, 2000
BRIHANMUMBAI MUNICIPAL CORPORATION Vs. JAGNARAYAN M KAHAR	August 9, 2000
BSES LIMITED Vs. UNION OF INDIA	August 17, 2000
BURROUGHS WELCOME I LIMITED Vs. D H GHOSLE	August 10, 2000
C S DIXIT Vs. BAJAJ TEMPO LIMITED	May 5, 2000
C V JOSHI Vs. ELPHINSTONE SPINNING AND WEAVING MILLS COMPANY LIMITED	June 28, 2000
CAR MART PRIVATE LIMITED Vs. APOLLO FINVEST INDIA LIMITED	July 27, 2000
CARONA LIMITED Vs. SITARAM ATMARAM GHAG	March 7, 2000
CENTRAL BANK OF INDIA Vs. HATHIBHAI BULAKHIDAS	February 23, 2000
CENTURY TEXTILES AND INDUSTRIES LIMITED Vs. STATE OF MAHARASHTRA	February 10, 2000
CHAGDEO RUPSING CHAVAN Vs. STATE OF MAHARASHTRA	April 28, 2000
CHAIRMAN MAHARASHTRA STATE CO OPERATIVE BANK LIMITED Vs. SUDHIR S O CHHATRAPAL KEDAR	August 1, 2000
CHANDA SHIKSHAN PRASARAK MANDAL Vs. PRESIDING OFFICER ADDL SCHOOL TRIBUNAL	October 18, 2000
CHANDA SHIKSHAN PRASARAK MANDAL THROUGH ITS SECRETARY Vs. PRESIDING OFFICER, ADDITIONAL SCHOOL TRIBUNAL	October 20, 2000
CHANDA SHIKSHAN PRASARAK MANDAL, CHANDRAPUR, THROUGH ITS SECRETARY Vs. NAGPUR UNIVERSITY	July 10, 2000
CHANDA SHIKSHAN PRASARAK MANDAL,CHANDRAPUR Vs. NAGPUR UNIVERSITY,NAGPUR	July 13, 2000
CHANDRABHAN S O KESHAVRAO DOHIPHODE Vs. STATE BANK OF INDIA	June 16, 2000
CHANDRAKANT BHALCHANDRA GARWARE Vs. ANIL PRABHAKAR NAIK	February 9, 2000
CHANDRAKANT GANPAT NARKHEDE Vs. STATE OF MAHARASHTRA	March 6, 2000
CHANDRAKANT GANPAT SOVITKAR Vs. STATE OF MAHARASHTRA	August 25, 2000
CHANDRAKANT MAGANLAL SHAH Vs. OFFICIAL LIQUIDATOR APPOINTED AS LIQUIDATOR IN DELMOT ENGINEERING COMPANY PRIVATE LIMITED	March 1, 2000
CHANDRAKANT S O GANPATRAO GHUSE Vs. STATE OF MAHARASHTRA	September 5, 2000
CHANDRAKANT VENKATESH MOHOLKAR Vs. STATE OF MAHARASHTRA	October 4, 2000
CHANDRASHEKHAR PURUSHOTTAM RATHI Vs. STATE OF MAHARASHTRA	December 15, 2000
CHANDRASHEKHAR PURUSHOTTAM RATHI Vs. STATE OF MAHARASHTRA	December 16, 2000
CHANDRIKAPRASAD MISHRA Vs. BABULNATH MANDIR CHARITIES	February 2, 2000
CHANGUNA @ VAISHALI VILAS BAGAL Vs. VILAS RAMCHANDRA BAGAL	July 7, 2000
CHIEF CONTROLLING REVENUE AUTHORITY Vs. ABDUL KARIM EBRAHIM BALWA	March 29, 2000
CHIEF CONTROLLING REVENUE AUTHORITY FOR THE STATE OF MAHARASHTRA Vs. G AND J CONCERNS	March 29, 2000
CHIEF ENGINEER WESTERN ZONE II CENTRAL PUBLIC WORKS DEPARTMENT Vs. PANDIT S O SHANKARRAO KULKARNI	September 16, 2000
CHIEF EXECUTIVE OFFICER ZILLA PARISHAD AHMEDNAGAR Vs. DAULAT NARSINGRAO DESHMUKH	September 21, 2000
CHIEF OFFICER SANGLI MUNICIPAL COUNCIL Vs. ASSISTANT COMMISSIONER OF LABOUR SANGLI	April 26, 2000
CHIEF OFFICER SANGLI MUNICIPAL COUNCIL Vs. MASOOM AKBAR PATHARWAL	January 29, 2000
CHINTAMAN NARAYAN NATU Vs. STATE OF MAHARASHTRA	February 2, 2000
CHOUDHARI MOHAMMAD SAMIUDDIN Vs. ZILLA PARISHAD	March 6, 2000
CHRISTINE HODEN I PRIVATE LIMITED Vs. STATE OF GOA	December 21, 2000
CITY INDUSTRIAL DEVELOPMENT CORPORATION Vs. DIRECTORATE OF INSURANCE MAHARASHTRA STATE	June 16, 2000
COMMISSIONER OF INCOME TAX Vs. J K INVESTORS BOMBAY LIMITED	June 5, 2000
COMMISSIONER OF INCOME TAX Vs. ELBEE SERVICES PRIVATE LIMITED	June 5, 2000
COMMISSIONER OF INCOME TAX Vs. L A ROSEMANN	June 6, 2000
COMMISSIONER OF INCOME TAX Vs. VINOD DANCHAND GHODAWAT	June 26, 2000
COMMISSIONER OF INCOME TAX Vs. ACME MANUFACTURING COMPANY LIMITED	June 19, 2000
COMMISSIONER OF INCOME TAX Vs. MAHINDRA UGINE AND STEEL COMPANY LIMITED	June 19, 2000
COMMISSIONER OF INCOME TAX Vs. DINERS CLUB INDIA LIMITED	June 19, 2000
COMMISSIONER OF INCOME TAX Vs. K E C INTERNATIONAL LIMITED	June 19, 2000
COMMISSIONER OF INCOME TAX Vs. VANDAN CHEMO PHARMA INDUSTRIES	April 24, 2000
COMMISSIONER OF INCOME TAX Vs. INDIAN HUME PIPE COMPANY LIMITED	March 27, 2000
COMMISSIONER OF INCOME TAX Vs. TATA ENGINEERING AND LOCOMOTIVE COMPANY LIMITED	April 3, 2000
COMMISSIONER OF INCOME TAX Vs. D S SCREENS PVT LIMITED	April 3, 2000
COMMISSIONER OF INCOME TAX Vs. ABDUL MANNAN SHAH MOHAMMED	February 28, 2000
COMMISSIONER OF INCOME TAX Vs. HEROS PUBLICITY SERVICES	February 28, 2000
COMMISSIONER OF INCOME TAX Vs. TATA IRON AND STEEL COMPANY LIMITED	February 28, 2000
COMMISSIONER OF INCOME TAX Vs. RAJENDRA G SHAH	February 28, 2000
COMMISSIONER OF INCOME TAX Vs. SHAMLAL BALRAM GURBANI	February 28, 2000
COMMISSIONER OF INCOME TAX Vs. ASSOCIATED BUILDERS	February 28, 2000
COMMISSIONER OF INCOME TAX Vs. EETACHI AGENCIES	February 28, 2000
COMMISSIONER OF INCOME TAX Vs. TIRUPATI OIL CORPORATION	February 28, 2000
COMMISSIONER OF INCOME TAX Vs. GILL AND CO PVT LIMITED	February 28, 2000
COMMISSIONER OF INCOME TAX Vs. ASSOCIATED CEMENT COMPANIES LIMITED	February 21, 2000
COMMISSIONER OF INCOME TAX Vs. JALNA SEEDS PROCESSING AND REFRIGERATION COMPANY LIMITED	February 21, 2000
COMMISSIONER OF INCOME TAX Vs. MAHINDRA SINTERED PRODUCTS LIMITED	February 21, 2000
COMMISSIONER OF INCOME TAX Vs. BACHHRAJ AND COMPANY LIMITED	February 21, 2000
COMMISSIONER OF INCOME TAX Vs. GHODAWAT PAN MASALA PRODUCTS PVT LIMITED	February 21, 2000
COMMISSIONER OF INCOME TAX Vs. WEST COAST PAPER MILLS LIMITED	February 21, 2000
COMMISSIONER OF INCOME TAX Vs. SUDHIRKUMAR CHOTTUBHAI	March 13, 2000
COMMISSIONER OF INCOME TAX Vs. M K E MEMON	March 13, 2000
COMMISSIONER OF INCOME TAX Vs. ABRAR ALVI	March 13, 2000
COMMISSIONER OF INCOME TAX Vs. PRUDENTIAL MANAGEMENT AND SERVICES PVT LIMITED	March 13, 2000
COMMISSIONER OF INCOME TAX Vs. RHONE POULENC LIMITED	February 14, 2000
COMMISSIONER OF INCOME TAX Vs. C J SHAH AND CO	February 14, 2000
COMMISSIONER OF INCOME TAX Vs. MAHINDRA UGINE AND STEEL COMPANY LIMITED	February 14, 2000
COMMISSIONER OF INCOME TAX Vs. NIMA SPECIFIC FAMILY TRUST	December 11, 2000
COMMISSIONER OF INCOME TAX Vs. VINAY A NAIK	December 12, 2000
COMMISSIONER OF INCOME TAX Vs. AVTAR SINGH WADHWAN	November 20, 2000
COMMISSIONER OF INCOME TAX Vs. INDO OCEANIC SHIPPING COMPANY LIMITED	November 20, 2000
COMMISSIONER OF INCOME TAX Vs. GENERAL INSURANCE CORPORATION OF INDIA NO 2	September 28, 2000
COMMISSIONER OF INCOME TAX Vs. GENERAL INSURANCE CORPORATION OF INDIA NO 1	September 18, 2000
COMMISSIONER OF INCOME TAX Vs. ANTIFRICTION BEARINGS CORPORATION LIMITED	September 8, 2000
COMMISSIONER OF INCOME TAX Vs. BHARATKUMAR MODI	September 8, 2000
COMMISSIONER OF INCOME TAX Vs. WIN LABORATORIES PRIVATE LIMITED	August 22, 2000
COMMISSIONER OF INCOME TAX Vs. INDO NIPPON CHEMICAL COMPANY LIMITED	August 14, 2000
COMMISSIONER OF INCOME TAX Vs. PINK STAR	August 8, 2000
COMMISSIONER OF INCOME TAX Vs. PUNIT COMMERCIAL LIMITED	August 8, 2000
COMMISSIONER OF INCOME TAX Vs. K K DOSHI AND CO	August 8, 2000
COMMISSIONER OF INCOME TAX Vs. S G JHAVERI CONSULTANCY LIMITED	August 8, 2000
COMMISSIONER OF INCOME TAX Vs. SUDARSHAN CHEMICALS INDUSTRIES LIMITED	August 8, 2000
COMMISSIONER OF INCOME TAX Vs. SAMIR DIAMONDS EXPORTS LIMITED	August 8, 2000
COMMISSIONER OF INCOME TAX Vs. PRAVIN M MEHTA	August 1, 2000
COMMISSIONER OF INCOME TAX Vs. KANTILAL CHHOTALAL	July 31, 2000
COMMISSIONER OF INCOME TAX Vs. BRIHAN MAHARASHTRA STEEL INDUSTRIES P LTD	July 24, 2000
COMMISSIONER OF INCOME TAX Vs. SHIRKE CONSTRUCTION EQUIPMENTS LIMITED	July 24, 2000
COMMISSIONER OF INCOME TAX Vs. RAVI RATNA EXPORTS P LIMITED	July 25, 2000
COMMISSIONER OF INCOME TAX MUMBAI CITY Vs. INCOME TAX SETTLEMENT COMMISSION	July 28, 2000
COMMISSIONER OF INCOME TAX PUNE Vs. GOPAL KRISHNA SURI	October 13, 2000
COMMISSIONER OF INCOME TAX PUNE Vs. CHHATRAPATI SAHAKARI SAKHAR KARKHANA LIMITED	May 4, 2000
COMMISSIONER OF INCOME-TAX Vs. MULA SAHAKARI SAKHAR KARKHANA LTD	June 6, 2000
COMMISSIONER OF WEALTH TAX Vs. CEMA P LIMITED	February 28, 2000
COMUNIDADE OF BAMBOLIM Vs. MANGUESH BETU KANKONKAR	July 14, 2000
CORINA FURTADO Vs. STATE OF GOA	June 28, 2000
COSTA AND CO PRIVATE LIMITED Vs. SALES TAX OFFICER	October 4, 2000
COUNCIL FOR PROTECTION OF HUMAN RIGHTS Vs. STATE OF MAHARASHTRA	February 29, 2000
CREDENTIAL FINANCE LIMITED Vs. STATE OF MAHARASHTRA	March 1, 2000
CREDIBLE TRADING AND INVESTMENT LIMITED Vs. NANDLAL BALKRISHNA	June 9, 2000
CUSTODIAN Vs. UNION OF INDIA	August 17, 2000
D A PERUMAL Vs. UNION OF INDIA	April 4, 2000
D S MITTLE Vs. SHANTILAL R SHAH	June 21, 2000
DADASAHEB TUKARAM GAVADE Vs. STATE OF MAHARASHTRA	March 6, 2000
DAGADU LAXMAN PAWAR Vs. BALWANTRAO NAMDEO PAWAR	March 23, 2000
DALICHAND JUGRAJ JAIN Vs. MADHU WOOL SPINNING MILLS	February 17, 2000
DAMU RAMA SONAWANE Vs. SAYYED YOUSUF SAYYAD JALALUDDIN	July 6, 2000
DASHRATH ISHWARA DALVI Vs. STATE OF MAHARASHTRA	February 2, 2000
DASHRATH S O PRALHAD CHAWHAN Vs. STATE OF MAHARASHTRA	July 19, 2000
DASHRATH S O SAKHARAM MALI Vs. DATTA S O MARUTI KSHIRSAGAR	June 30, 2000
DATTA ANANT GHADI Vs. GUILHERMINA SILVEIRA	January 21, 2000
DATTARAM A AROLKAR Vs. MAMLATDAR OF MORMUGAO	June 13, 2000
DATTARAM PANGAM Vs. ALLAN EURICO VALES	May 4, 2000
DATTATRAYA RAMCHANDRA KULKARNI Vs. BABURAO DATTU MALI	July 28, 2000
DEEPAK GOVIND MURUDKAR Vs. R H MENDONCA COMMISSIONER OF POLICE	March 10, 2000
DEEPESH BABULAL SETHIA Vs. STATE OF MAHARASHTRA	December 8, 2000
DEOKABAI WD O GANPATSING SOLANKE Vs. MIRAJ HIRAMAN INGLE	September 15, 2000
DESIDERIO SANTAN SEBASTIAO PRETTO Vs. NATALINA FILOMENA GOMES	December 21, 2000
DEVDAS S AMIN Vs. STATE OF MAHARASHTRA	July 24, 2000
DEVELOPMENT CREDIT BANK LIMITED Vs. AZIM A CHARANIA	June 30, 2000
DEVELOPMENT CREDIT BANK LTD Vs. AZIM A CHARANIA	July 4, 2000
DEVIDAS BAJIRAO LAKHADE Vs. STATE OF MAHARASHTRA	August 9, 2000
DEVIDAS GANPATRAO KULKARNI Vs. UPENDRARAO MADHAVRAO DHOPESHWARKAR	June 17, 2000
DEVIDAS MALLAPA TELANGE Vs. BALBHIM ARTS SCIENCE AND COMMERCE COLLEGE	July 19, 2000
DEVJI BAWA VELARI Vs. R H MENDONCA COMMISSIONER OF POLICE	November 18, 2000
DEVJI RAVJI PATEL HUF Vs. NARMADA AGRO INDUSTRIES LIMITED	December 18, 2000
DEWAL SINGHAL Vs. STATE OF MAHARASHTRA	October 17, 2000
DHANANJAY RAMKRISHNA JOSHI Vs. MANAGING DIRECTOR	June 21, 2000
DHANKORBAI VILAS PATIL Vs. VILAS MOHAN PATIL	November 6, 2000
DHANRAJ KISANA RAUT Vs. STATE OF MAHARASHTRA	September 15, 2000
DHANRAJ S O KISANA RAUT Vs. STATE OF MAHARASHTRA	September 14, 2000
DHARMAVEER LEKHRAM SHARMA Vs. STATE OF MAHARASHTRA	September 13, 2000
DHRUBA KUMAR CHANGKOKOTI Vs. TRAVEL CORPORATION OF INDIA LTD	March 16, 2000
DIGAMBAR RAMBHAU KALASKAR Vs. CHIEF MANAGER STAFF ADMINISTRATION BANK OF MAHARASHTRA	July 20, 2000
DILIP AMBILWADE Vs. YASHWANTRAO CHAVAN MAHARASHTRA	June 23, 2000
DILIP J BHATIA Vs. COMMISSIONER OF POLICE THANE	July 20, 2000
DILIP S DAHANUKAR Vs. SAMIR TEKRIWAL ASSISTANT COMMISSIONER OF INCOME TAX	February 22, 2000
DILIP SUDAM WADMARE Vs. STATE OF MAHARASHTRA	November 13, 2000
DILIPKUMAR J JAIN Vs. STATE OF MAHARASHTRA	July 14, 2000
DIRECTOR OF INCOME TAX EXEMPTIONS Vs. SHETH MAFATLAL GAGALBHAI FOUNDATION TRUST	October 11, 2000
DIRECTOR OF INCOME TAX EXEMPTIONS Vs. BHARAT DIAMOND BOURSE	March 21, 2000
DIRECTOR OF INCOME TAX MUMBAI Vs. SHARDABEN BHAGUBHAI MAFATLAL PUBLIC CHARITABLE TRUST MUMBAI	September 14, 2000
DISTRICT WAKF OFFICER NANDED Vs. JEELANIKHAN ROSHANKHAN	January 28, 2000
DIVISIONAL CONTROLLER M S R T C Vs. MAHARASHTRA S T KAMGAR SANGHATANA	August 12, 2000
DIVISIONAL CONTROLLER M S R T CORPORATION Vs. RAFIUDDIN SK HABIB	July 7, 2000
DIVISIONAL CONTROLLER MAHARASHTRA STATE ROAD TRANSPORT CORPORATION Vs. MAHADEO PAWAR	May 5, 2000
DIVISIONAL CONTROLLERS MAHARASHTRA STATE ROAD TRANSPORT CORPORATION Vs. SANTOSH NIVRUTTI GHORPADE	April 27, 2000
DOLHARE ABHAY PADMAKAR Vs. UNION OF INDIA	June 14, 2000
DUNSTAN SAVIO MCNESS ALIAS TONY OTHERS Vs. R H MENDONCA SHRI COMMISSIONER OF POLICE	August 28, 2000
DUPHAR INTERFRAN LIMITED IN RE Vs. N R	November 29, 2000
DUPHAR-INTERFRAN LTD Vs. STATE OF MAHARASHTRA	November 29, 2000
DURGA MAZDOOR CO OPERATIVE SOCIETY LIMITED Vs. DIVISIONAL JOINT REGISTRAR CO OPERATIVE SOCIETY	August 22, 2000
DUSHYANT D ANJARIA Vs. WALL STREET FINANCE LIMITED	October 18, 2000
DUTTATRAYA LAXMAN KULKARNI Vs. AURANGABAD PAPER MILLS LTD	July 6, 2000
DWARKA CEMENT WORKS LIMITED Vs. RAJNESH JAIN	June 12, 2000
DY REGL DIR E S I C Vs. GEN SECY S T WORKERS FEDN	November 22, 2000
EMPLOYEES STATE INSURANCE CORPORATION Vs. MUKUND IRON AND STEEL WORKS LIMITED	June 8, 2000
ERUCH MERWAN IRANI Vs. SARDAR SORABJI RUTTONJI PATEL	April 11, 2000
EXECUTIVE ENGINEER Vs. MORESHWAR MAHADEORAO WAKHARE	August 11, 2000
EXECUTIVE ENGINEER MAHARASHTRA STATE ELECTRICITY BOARD DIVISION MORSHI Vs. INDUSTRIAL COURT AMRAVATI	November 21, 2000
EXECUTIVE PRESIDENT Vs. BHASKAR BHAGWANT YADAV	June 23, 2000
FAIRCOT S A Vs. TATA SSL LTD	August 4, 2000
FARZANA SALAM NAKHAWA Vs. R H MENDONCA COMMISSIONER OF POLICE	August 30, 2000
FATIMA Vs. VILLAGE PANCHAYAT OF MERCES	July 21, 2000
Fatima Dawood Merchant Vs. State of Maharashtra	August 3, 2000
FEDERAL BANK LIMITED Vs. H AND P TEXTILES	March 14, 2000
FEHMIDA IQBAL SHAIKH Vs. STATE OF MAHARASHTRA	March 6, 2000
FELIX MENINO JESUS SERRAO Vs. STATE OF GOA	March 2, 2000
FELIX PINTO Vs. SATYAM COMPUTER SERVICES LIMITED	September 25, 2000
FINOLEX INDUSTRIES LIMITED Vs. ANIL RAMCHAND CHHABRIA	March 15, 2000
FLORENCE GABRIEL SEQUEIRA Vs. HINDUSTAN PETROLEUM CORPORATION LIMITED	April 27, 2000
FLOYED LOPES Vs. UNION OF INDIA	July 13, 2000
FORUM FOR FAIRNESS IN EDUCATION Vs. VILASRAO DESHMUKH	December 4, 2000
GADHINGLAJ TALUKA SHETKARI SAHAKARI KHAREDI VIKRI SANGH LIMITED Vs. REGIONAL PROVIDENT FUND COMMISSIONER BOMBAY	June 17, 2000
GAJANAN CHANDRARAO SAWANT Vs. CHANDRABHAGA CHANDRARAO SAWANT	March 30, 2000
GAJANAN TUKARAM MOHITE Vs. BAPU GOPAL SHELAR	June 23, 2000
GAJANANSHAMRAO THAKRE Vs. MAHARASHTRA STATE ROAD TRANSPORT CORPORATION	July 20, 2000
GAMMON INDIA LIMITED Vs. BRIHANMUMBAI MUNICIPAL CORPORATION	July 20, 2000
GAMMON INDIA LIMITED Vs. BRIHANMUMBAI MUNICIPAL CORPORATION	August 11, 2000
GANAPATI DEVASTHAN SAUNSTHAN Vs. COLLECTOR NORTH GOA	June 27, 2000
GANESH D DAIVAJNA Vs. PRAKASH S SALKAR	February 21, 2000
GANESH LINGAM TEWAR RAJAN Vs. STATE OF MAHARASHTRA	March 15, 2000
GANESH MAHADEOSINGH THAKUR Vs. SR INSPECTOR BOISAR POLICE STATION THANE	February 1, 2000
GANESH MASANAJI KAMBLE Vs. R H MENDONCA	February 3, 2000
GANESH RAMCHANDRA NAIK Vs. SITARAM BHOIR	March 15, 2000
GANESH VASUDEO PARAB Vs. VYANKATRAO SUBHARAO PATANKAR	June 22, 2000
GANGADHAR S O BAJIRAO BARKUL Vs. RAMJIBHAI S O LALJIBHAI	September 18, 2000
GANGARAM MOTIRAM VYAS Vs. KASHINATH ONKAR MANDORE	June 29, 2000
GANPAT BAJIRAO JAGTAP Vs. JAYWANT TUKARAM JAGTAP	July 20, 2000
GAURIHAR BABURAO BATANE Vs. ASHOK BANUDAS GAJARE	April 6, 2000
GEETA WD O ASHOK MISHRA Vs. VIJAYCHANDRA SHARMA S O OMPRAKASH SHARMA	June 20, 2000
GENERAL MANAGER THE NANDED CENTRAL CO OPERATIVE CONSUMERS WHOLESALE AND RETAIL STORES LIMITED Vs. SHANKAR S O BHAGWAN GANGAMWAR	October 5, 2000
GILLAN F IRANI Vs. PARIJAT HOTELS PVT LTD	February 10, 2000
GIRIDHAR H PEDNEKAR Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY	February 22, 2000
GOA CANCER SOCIETY Vs. VITAL KAMAT	April 11, 2000
GOA CARBON LIMITED Vs. V M MUTHURAMALINGAM COMMISSIONER OF INCOME TAX	October 9, 2000
GOA FOUNDATION Vs. GOA STATE COASTAL ZONE MANAGEMENT AUTHORITY	December 20, 2000
GOA FOUNDATION Vs. STATE OF GOA	July 21, 2000
GOA FOUNDATION Vs. STATE OF GOA	July 3, 2000
GOA FOUNDATION Vs. STATE OF GOA	June 29, 2000
GOA FOUNDATION, REPRESENTED BY ITS SECRETARY CLAUDE ALVARES, WITH REGISTERED OFFICE AT MAPUSA Vs. STATE OF GOA	July 4, 2000
GOA SALARIED TAX PAYERS ASSOCIATION Vs. UNION OF INDIA	October 19, 2000
GODREJ AND BOYCE MANUFACTURING COMPANY PRIVATE LIMITED Vs. KHERULLA HASANALLI PATHAN	April 28, 2000
GOODLASS NEROLAC PAINTS LTD Vs. PAL PEUGEOT LTD	January 25, 2000
GOPAL RAMU JANGLE Vs. STATE OF MAHARASHTRA	August 1, 2000
GOR TUSHAR JAYNTILAL Vs. SECRETARY SETH P T AND SETH T G NANAWATI CHARITY TRUST	October 3, 2000
GOVERNMENT MILK SCHEME Vs. DAGADU BALBHIM KAMBALE	April 10, 2000
GOVIND ANANTRAO UPADHYA Vs. STATE OF MAHARASHTRA	October 12, 2000
GOVIND K POPLEY Vs. G M KINI FIRST INCOME TAX OFFICER	February 4, 2000
GOVIND MAHADEV BANDEKAR Vs. P CUSUM alias JANKIBAI	June 28, 2000
GOVIND RAMCHANDRA NADKARNI Vs. CHANDBIBI HYDER	July 24, 2000
GOVINDDAS WALCHAND SHAH Vs. ADMINISTRATOR SASWAD MALI SAHAKARI SAKHAR KARKHANA LIMITED	August 25, 2000
GOVINDRAO KISAN JOGI Vs. PADMAKAR BHALCHANDRARAO JAHAGIRDAR	November 30, 2000
GOVINDRAO NAMDEORAO SHIRSAT Vs. STATE OF MAHARASHTRA	September 25, 2000
GOWARDHANDAS VISHNUDAS GANDHI Vs. MOHAMMED HANIF HAJIGULAM ATAR	July 20, 2000
GRAMVIKAS SHIKSHAN PRASARAK MANDAL SONDOLI Vs. STATE OF MAHARASHTRA	April 11, 2000
GRAPHIC INTERIORS Vs. COMMANDER WORKS ENGINEER	March 23, 2000
GRASIM INDUSTRIES LIMITED Vs. ASSISTANT COMMISSIONER OF INCOME TAX	April 3, 2000
GULAB BABUSAHEB BARGIRI Vs. EXECUTIVE ENGINEER MAHARASHTRA STATE ELECTRICITY BOARD	August 9, 2000
GULAB KARIM SHAIKH Vs. STATE OF MAHARASHTRA	July 28, 2000
GULABRAO MARUTI BHAGAT Vs. BHAGWAN NANA BHAGAT	December 8, 2000
GULSHAN KUKKUT PALAN SAHAKARI SANSTHA LIMITED Vs. AGRICULTURE PRODUCE MARKET COMMITTEE BHANDARA	August 28, 2000
GULZARILAL CHHOTALAL KHOKHAWALA Vs. ULFAT BEGUM MOHAMED HANIF	May 5, 2000
GURMEET KAUR Vs. B S MOHITE COMMISSIONER OF POLICE	March 2, 2000
GURU S FONDEKAR Vs. MARGAO MUNICIPAL COUNCIL	February 15, 2000
GURUBASAPPA SANGRAMAPPA KANGALE Vs. SOLAPUR DISTRICT INDUSTRIAL BANK LIMITED	April 18, 2000
GURUPAD LACHAMANNA CHINTALWAR Vs. STATE OF MAHARASHTRA	June 28, 2000
GYARASIDEVI Vs. UNION OF INDIA	November 27, 2000
H S T HEDGE Vs. PREMIER AUTOMOBILES LIMITED	January 14, 2000
HAJRAT ALIAS BARKYA SHOUKATALI KHAN Vs. R H MENDONCA	February 11, 2000
HAKIMSINGH S O RAM SUMER SINGH YADAV Vs. VARDHAMAN STHANAKWASI JAIN SHRAVAK SANGH	September 29, 2000
HAMMANNA S NAYAK Vs. VIJAY KUMAR KALANI	June 28, 2000
HANSA V. KAPADIA Vs. S. RAVINDRAN	January 24, 2000
HANUMAN DUDH VYAVASAIK SAHAKARI SANSTHA LIMITED Vs. STATE OF MAHARASHTRA	December 6, 2000
HANUMANDAS S O BAJRANGDAS GUPTA Vs. BAARKHA	September 7, 2000
HARAN BIDI SUPPLIERS Vs. V M AND CO	August 17, 2000
HAREN KRISHNAKUMAR MEHTA Vs. KAMLA PRIBHDAS NEBHANANI	October 11, 2000
HARIBA ASHRUBA SHELAR Vs. STATE OF MAHARASHTRA	January 20, 2000
HARIBHAU S O NABAJI PAWAR Vs. STATE OF MAHARASHTRA	December 15, 2000
HARISCHANDRA KESHAOLAL FULSUNGE Vs. MOTILAL SHIVSHANKAR AGRAWAL	August 18, 2000
HARISH RAMRATAN GAUD Vs. STATE OF MAHARASHTRA	January 20, 2000
HARISHCHANDRA MAHESHWAR KARANDIKAR Vs. SHANTARAM GHILA PATIL	February 28, 2000
HARISINGH S O MANSARAM CHAVAN Vs. STATE OF MAHARASHTRA	January 20, 2000
HARLAL S O HARCHAND PARDESHI Vs. STATE OF MAHARASHTRA	December 22, 2000
HARRAI DESAI AND SONS STORES Vs. LEELAVATI S VAZA	April 6, 2000
HASIN KHAN ALIAS BABU KHAN ALIAS ASLAM KHAN Vs. R H MENDONCA	January 12, 2000
HASMUKHLAL H DOSHI Vs. JUSTICE M L PENDSE	April 17, 2000
HAWKERS MERCHANTS WELFARE ASSOCIATION REGD Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY	March 14, 2000
HERALD PRASHANT LAL Vs. DORTHY	September 7, 2000
HERBERTSONS LIMITED Vs. KISHORE RAJARAM CHHABRIA AND SHAW WALLACE AND COMPANY LIMITED	March 24, 2000
HI FI SOUND CORPORATION Vs. VINSONS A FIRM AND COURT RECEIVER	June 30, 2000
HIND RECTIFIERS LIMITED Vs. PRESIDING OFFICER 1ST LABOUR COURT	October 3, 2000
HINDUSTAN PETROLEUM CORPORATION LIMITED Vs. BATLIBOI ENVIRONMENTAL ENGINEERS LIMITED	December 4, 2000
HINDUSTAN PETROLEUM CORPORATION LIMITED Vs. HABIB BISMILLAH KHAN	November 14, 2000
HINDUSTAN PETROLEUM CORPORATION LIMITED Vs. HABIB BISMILLAH KHAN	November 15, 2000
HIRAMAN S O SAKHARAM BORKAR Vs. STATE OF MAHARASHTRA	June 22, 2000
HIRKANBAI W/O. PANDURANG GAMBHIRE Vs. CO	June 30, 2000
HOMI BURJOR DHALLA Vs. HOSANG JAL GAZDER	December 14, 2000
I C I C I LIMITED Vs. PATHEJA BROTHERS FORGINGS AND STAMPINGS LIMITED	March 3, 2000
I C I C I LIMITED Vs. GEETA INDUSTRIES LIMITED	July 7, 2000
I C I C I LTD Vs. CEETA INDUSTRIES LIMITED	July 7, 2000
I C I C I LTD Vs. VEENA TEXTILES LIMITED	June 28, 2000
ILA VIPIN PANDYA Vs. SMITA AMBALAL PATEL	March 9, 2000
ILA VIPIN PANDYA Vs. SMITA AMBALAL PATEL	October 17, 2000
IMRAN ALIAS RAJU MUNNA QURESHI Vs. A N ROY COMMISSIONER OF POLICE NAVI MUMBAI	November 23, 2000
IN RE : SHREE STEEL CENTRE Vs. STATE	December 2, 2000
INAMDAR A D Vs. BAJAJ TEMPO LTD	January 29, 2000
INDERCHAND MULCHAND BANWAT Vs. MANOJ PREMCHAND SHARMA	August 24, 2000
INDIAN DUPLICATOR COMPANY LIMITED Vs. VATSALABAI	August 31, 2000
INDIAN EXPRESS NEWSPAPER BOMBAY PRIVATE LIMITED Vs. UNION OF INDIA	February 7, 2000
INDIAN GUM INDUSTRIES LTD Vs. MAHARASHTRA GENERAL KAMGAR UNION	June 1, 2000
INDIRA RAJARAM MUKNAK Vs. R H MENDONCA	January 11, 2000
INDO SHARES AND FINTRADE LIMITED Vs. STOCK EXCHANGE MUMBAI	July 26, 2000
INDUSTRIAL DEVELOPMENT BANK OF INDIA Vs. KRISHNA FILAMENTS LIMITED	July 6, 2000
ING BANK N V Vs. ENKAY TEXOFOOD INDUSTRIES LIMITED	July 11, 2000
INOX INDIA LIMITED Vs. STATE OF MAHARASHTRA	December 8, 2000
ISHWAR S O RAMCHAND BULBULE Vs. STATE OF MAHARASHTRA	September 19, 2000
J J L B ENGINEERS AND CONTRACTORS Vs. MANMOHAN HARIJINDER AND ASSOCIATES	October 3, 2000
JABBAR RAJAKHAN MAHAJAN Vs. STATE OF MAHARASHTRA	November 18, 2000
JAGANNATH BAPU SHIRSAT Vs. STATE OF MAHARASHTRA	March 17, 2000
JAGANNATH NAIK Vs. BALA HEGDE	June 7, 2000
JAGATPAL DHURIA Vs. MADHAV CORPORATION	September 5, 2000
JAGDISH V GURSAHAN Vs. AIR INDIA LIMITED	August 22, 2000
JAGDISHRAI SHIVNATHRAI HORA Vs. PRABHAKAR BALKRISHNA MAHANUBHAV	June 30, 2000
JAGRAJSING Vs. ANGLO AMERICAN MARINE CO LTD	June 8, 2000
JAHNAVI ARUN NAVARE Vs. PRINCIPAL THANE MUNICIPAL COUNCIL LAW COLLEGE	May 5, 2000
JAI HIND OIL MILLS COMPANY Vs. S S CHAVAN	June 12, 2000
JAIMAL SHAH Vs. ILA PANDYA	November 7, 2000
JAIN SYNTHETICS LIMITED Vs. LAXMAN BHAGAJI THOMBRE DIED	June 30, 2000
JAMEER A K LOKHANDWALA Vs. PANCHGANI HILL STATION MUNICIPAL COUNCIL	October 3, 2000
JANARDAN RAMCHANDRA KUTHE Vs. SUB DIVISIONAL MAGISTRATE ALIBAUG	July 25, 2000
JANIMIYA ABDUL GAFOOR SAHEB KARPUDE Vs. SHAIKH MOHINUDDIN SHAIKH TURAB	June 29, 2000
JANSEVE DUDH UTPADAK SAHAKARI SOCIETY LIMITED Vs. BHAUSAHEB DATTU PHARNE	April 27, 2000
JASMEET HOON Vs. RITA JOHAR	August 4, 2000
JAT TALUKA SAHAKARI KHAREDI VIKRI SANGH LTD. JATH Vs. RAKMUDDIN DASTGIR KHATIB AND ORS.	July 3, 2000
JAYASHREE Vs. SECRETARY NAGPUR SHIKSHAN MANDAL	March 13, 2000
JAYASHREE SUNIL CHAVAN Vs. STATE OF MAHARASHTRA	May 5, 2000
JAYAWANT YESHWANT WALAWALKAR Vs. V P SHANMUGAM	March 23, 2000
JAYCHAND DIPCHAND KASLIWAL Vs. SHIRISH S O VASANTRAO KOTWAL	November 7, 2000
JAYPRAKASH S O RAOSAHEB SALUNKE Vs. STATE OF MAHARASHTRA	May 3, 2000
JAYRAM SAKHARAM PACHORE Vs. STATE OF MAHARASHTRA	September 7, 2000
JAYSINGH WADHU SINGH Vs. STATE OF MAHARASHTRA	November 15, 2000
JAYSUKHLAL KARSHANDAS CHAUHAN Vs. UNION OF INDIA	February 4, 2000
JEEVAN S O BHANUDAS PANCHAL Vs. STATE OF MAHARASHTRA	July 3, 2000
JET AIRWAYS I LIMITED Vs. JAN PETER RAVI KARNIK	April 17, 2000
JIGAR HARISH SHAH Vs. UNION OF INDIA	September 29, 2000
JIGAR HARISH SHAH Vs. STATE OF MAHARASHTRA	September 29, 2000
JITENDRA ALIAS JITU SAKHARAM MORE Vs. STATE OF MAHARASHTRA	November 6, 2000
JITENDRA BALMUKUND DHOSHI Vs. UNION OF INDIA	February 1, 2000
JITU YADAV THANE Vs. EMPLOYEES STATE INSURANCE CORPN	December 14, 2000
JOAQUIM DCOSTA Vs. ANTHONY DSOUZA ALIAS JOSEPH ANTHONY IGNATIUS ALEX GENEZANO DSOUZA	September 22, 2000
JOHNSON AND JOHNSON LIMITED Vs. GAUTAM HARI VEDI	September 16, 2000
JOLLY ELEVATORS PRIVATE LIMITED Vs. J M YAGNIK	August 4, 2000
JOSE FILIPE MESQUITA Vs. ADMINISTRATIVE TRIBUNAL OF GOA	April 28, 2000
JYOTI GAUTAM PATIL Vs. PRESIDING OFFICER	October 12, 2000
JYOTI S DOSHI Vs. HINDUSTAN HOSIERY MILLS	May 2, 2000
K GURUSWAMI Vs. STATE OF MAHARASHTRA	September 16, 2000
K V ACHARYA Vs. STATE OF MAHARASHTRA	January 13, 2000
K.N. GURUSWAMI OIL MILLS LTD. Vs. UNION OF INDIA (UOI) AND ORS.	February 29, 2000
KALIDAS MAULINGKAR Vs. STATE OF GOA	November 16, 2000
KALLAPPA ANNA PATIL Vs. MAHARASHTRA CO OP ENGG SCY LIMITED	July 17, 2000
KAMALA Vs. O P BALI COMMISSIONER OF POLICE	September 30, 2000
KAMALABAI BABURAO KABADE Vs. LAXMIBAI JANARDAN JAGTAP	June 16, 2000
KAMGAR AND MAJOOR SANGH Vs. LABOUR SECRETARY	August 9, 2000
KAMLABAI WD O KALICHARAN YADAV Vs. STATE OF MAHARASHTRA	September 29, 2000
KANTILAL ALIAS CHANDRAKANT SHRIRANG MORE Vs. STATE OF MAHARASHTRA	October 13, 2000
KANTILAL DHARSI DESAI Vs. KARMALA NAGAR PALIKA	April 26, 2000
KAPUS KAMGAR SENA Vs. RASHTRIYA COTTON KAMGAR GENERAL UNION	October 19, 2000
KARIM ABDUL REHMAN SHAIKH Vs. SHEHNAZ KARIM SHAIKH	November 7, 2000
KARIM ABDUL REHMAN SHAIKH Vs. SHEHNAZ KARIM SHAIKH	July 11, 2000
KARIMJEE PVT LIMITED Vs. DEPUTY COMMISSIONER OF INCOME TAX	February 14, 2000
KASHINATH ALIAS KASHYA SITARAM KELUSKAR Vs. DEPUTY COMMISSIONER OF POLICE	January 20, 2000
KASHINATH BABA ASBE Vs. STATE OF MAHARASHTRA	December 8, 2000
KASHINATH NARAYAN NACHINOLKAR Vs. M LILY DIAS	September 29, 2000
KASHINATH RAMCHANDRA PATIL Vs. STATE OF MAHARASHTRA	October 6, 2000
KASHINATH S O RUPCHAND NAWAKHARE Vs. STATE OF MAHARASHTRA	April 10, 2000
KASHINATH SAKHARAM KADALE Vs. STATE OF MAHARASHTRA	October 13, 2000
KASHINATH SHANKAR GAMBHIRE Vs. SUDHA GOPAL PATIL SOU	July 27, 2000
KASHIRAM MAHIPATI BHASKAR Vs. KHANDU TULSHIRAM JADHAV	June 28, 2000
KEDARMAL JAINARAYAN Vs. KANYALAL LAXMINARAYAN	October 17, 2000
KESHAORAO S O RAJARAM ACHARYA Vs. KAUSHI WD O MAHADEO DEURKAR	August 10, 2000
KESHAV Vs. STATE OF MAHARASHTRA	August 1, 2000
KHANDERAO A MOHITE Vs. NEW STANDARD ENGINEERING COMPANY LIMITED	January 13, 2000
KHANDU MADHU KADBHANE Vs. SITABAI	December 1, 2000
KHANDU RAMBHAU BHOSALE Vs. WESTERN MAHARASHTRA DEVELOPMENT CORPORATION LTD	June 16, 2000
KHATRI AND KHATRI Vs. CITY AND INDUSTRIAL DEVELOPMENT CORPORATION OF MAHARASHTRA LIMITED	February 10, 2000
KHUDEJABI UMAR PATEL Vs. AYANUDDIN ABDUL RAZAK	June 13, 2000
KIFAYATULLAH HAJI GULAM RASOOL Vs. BILKISH ISMAIL MEHSANIA	April 26, 2000
KILBURN ENGINEERING LIMITED Vs. OIL AND NATURAL GAS COMMISSION	June 22, 2000
KILLICK NIXSON LIMITED Vs. DEPUTY COMMISSIONER OF INCOME TAX	December 4, 2000
KINETIC ENGINEERING LIMITED Vs. BALASAHEB S O KONDIBA BHARHATE	June 30, 2000
KINETIC ENGINEERING LTD Vs. BALASAHEB	June 30, 2000
KIRAN INDUSTRIALPREMISES CO OP SOCIETY LTD Vs. STATE OF MAHARASHTRA	March 8, 2000
KISAN BHIKAJI DALVI Vs. KRISHNABAI MARUTI DALVI	February 10, 2000
KISAN MEHTA Vs. STATE OF MAHARASHTRA	August 2, 2000
KISAN VIKAS GINNING PRESSING LIMITEDAURANGABAD Vs. STATE OF MAHARASHTRA	July 25, 2000
KISANRAI V GAONKAR Vs. RAJENDRA N DHARWADKAR	February 16, 2000
KISHAN ARJUNA KHANSOLE Vs. ABABUWA BABA KHANSOLE	February 10, 2000
KISHORE NARSINGH ALIAS HIRALA SHAH Vs. PRAKASH NARSINGH SHAH	October 20, 2000
KISHORE NARSINGH HIRALA SHAH Vs. PRAKASH NARSINGH SHAH	October 29, 2000
KISHORE S O RAMBHAU SONKUSRE Vs. SCHEDULED TRIBE CASTE CERTIFICATE SCRUTINY COMMITTEE	June 5, 2000
KISHORE TEXTILES MILLS Vs. UNION OF INDIA	April 28, 2000
KONARK INFRASTRUCTURE PRIVATE LIMITED Vs. KONARK INFRASTRUCTURE PRIVATE LIMITED	January 31, 2000
KONARK INFRASTRUCTURE PRIVATE LIMITED UNR AND Vs. COMMISSIONER ULHASNAGAR MUNICIPAL	March 31, 2000
KONDIBA DHONDIBA DALVI Vs. NARAYAN NAMDEO NANWARE SHRI	September 27, 2000
KONDIBA S O GUNDAJI KIWANDE Vs. ZILLA PARISHAD	July 3, 2000
KORRA SRINIVAS RAOKRISHNAMURTHY Vs. STATE OF MAHARASHTRA	December 5, 2000
KRISHANABAI YALLAPA SURYAVANSHI Vs. YASHWANT SAKHARAM LOHAR	June 14, 2000
KRISHI UTPANNA BAJAR SAMITEE Vs. STATE OF MAHARASHTRA	June 17, 2000
KRISHNA TEXPORT INDUSTRIES LIMITED Vs. PHAR-EAST LABORATORIES LTD	January 31, 2000
KRISHNABAI C KADAM Vs. WELLWORTH DEVELOPERS	April 27, 2000
KUMARAIAH S O MALLAYA KANTE Vs. MARATHWADA AGRICULTURAL UNIVERSITY	July 4, 2000
KUNDA VISHWANATH GHODMARE Vs. COMMITTEE FOR SCRUTINY AND VERIFICATION OF TRIBES CLAIMS	August 18, 2000
KuPranjali Vs. Chief Secretary Union of India	June 8, 2000
KUSUM MANGAL SINGH Vs. R H MENDONCA	January 12, 2000
KUSUM SHIVAJI INGALE Vs. SHIVAJI S. INGALE	June 28, 2000
KUSUMBAI SHRIMAL KATARIYA Vs. CENTRAL BANK OF INDIA	December 1, 2000
L J KRIPLANI Vs. MANIK ADITWAR PATIL	June 17, 2000
LALCHAND CHEDDILAL YADAV Vs. STATE OF MAHARASHTRA	March 2, 2000
LALITRAJ INVESTMENTS AND AGENCIES PVT LTD Vs. BURN STANDARD CO LTD	August 31, 2000
LALITRAJ INVESTMENTS AND AGENCIES PVT LTD Vs. MICOPERI OCEAN TRANSPORT	August 31, 2000
LALMANI RAMNIHOR PATEL Vs. BABUNANDAN JHADA YADAV	September 21, 2000
LAVONKUSH S O SAKHARAMJI JANBHULE Vs. STATE OF MAHARASHTRA	September 13, 2000
LAXMAN APPA GAIKWAD Vs. STATE OF MAHARASHTRA	October 5, 2000
LAXMAN KERABA PATIL Vs. STATE OF MAHARASHTRA	August 22, 2000
LAXMAN MAROTIRAO PAUNIKAR Vs. KESHAORAO RAMBHAU PAUNIKAR	March 16, 2000
LAXMAN RAMCHANDRA MAI Vs. EXECUTIVE ENGINEER IRRIGATION DEPARTMENT	April 11, 2000
LAXMI MATHUR Vs. CHIEF GENERAL MANAGER MTNL MUMBAI	April 17, 2000
LAXMIBAI LAXMAN SANKHE Vs. DAMODAR RAMJI SANKHE	September 22, 2000
LAXMIBAI RAMJI Vs. KHIMJI PALAN	August 3, 2000
LEELA CAPITAL FINANCE LIMITED Vs. MODILUFT LIMITED	November 16, 2000
LEGEND EXPORTS PVT LTD Vs. UNION OF INDIA	April 18, 2000
LILAWATI SURESH MANGE Vs. STATE OF MAHARASHTRA	November 21, 2000
LILY GOMES Vs. FRANCIS FERNANDES SHRI	January 31, 2000
M AMBALAL Vs. UNION OF INDIA	October 10, 2000
M B KHANDELWAL Vs. RAJASTHAN POLYMERS AND RESINS LIMITED	October 16, 2000
M K BHUVANESHWARAN Vs. PREMIER TYRES LIMITED	August 31, 2000
M SECTOR INDUSTRIES CHARITABLE TRUST Vs. STATE OF MAHARASHTRA	April 28, 2000
M.I.R.C. ELECTRONICS LIMITED Vs. NAVGHAR - MANIKPUR NAGAR PARISHAD	July 24, 2000
MADHAV BAPURAO WAGH Vs. STATE OF MAHARASHTRA	February 2, 2000
MADHAVRAO SAKHARAM SARDESAI Vs. STATE OF MAHARASHTRA	September 27, 2000
MADHUKAR ADHAR MAHAJAN Vs. STATE OF MAHARASHTRA	November 18, 2000
MADHUKAR APPAJI KALE Vs. DINKARRAO M MOGANE	October 4, 2000
MADHUKAR BABURAO ACHARI Vs. SHIKSHAK SMARAK SANSTHA	June 29, 2000
MADHUKAR BABURAO DESHMUKH Vs. JALGAON JILLHA MARATHA VIDYA PRASARAK	July 3, 2000
MADHUKAR DEORAO PANDE Vs. STATE OF MAHARASHTRA	August 31, 2000
MADHUKAR GOVIND VAIDYA Vs. NARAYAN HARISHCHANDRA SURVE	June 8, 2000
MADHUKAR NAMDEO PATIL Vs. CHAIRMAN SUDHAGAD EDUCATION SOCIETY	April 24, 2000
MADHUKAR SAHAKARI SAKHAR KARKHANA LIMITED Vs. UNION OF INDIA	July 4, 2000
MADHUKAR VISHNU GHATNEKAR Vs. GOPAL VISHNU GHATNEKAR	October 6, 2000
MADURA COATS EMPLOYEES UNION Vs. G S BAJ	March 8, 2000
MAFATLAL FINANCE COMPANY LIMITED Vs. PRANATHI FINANCE LEASING AND INVESTMENTS PRIVATE LIMITED	November 23, 2000
MAGANLAL SAVANI Vs. RUPAM PICTURES P LIMITED	June 20, 2000
MAHADEO ALIAS MAHADU HARIBHAU NIGUNE Vs. INDULAL RANCHHODDAS SHAH	July 17, 2000
MAHADEO DATTATRYA RAJMANE Vs. STATE OF MAHARASHTRA	January 21, 2000
MAHAJAN SILK MILLS PRIVATE LIMITED Vs. M V MSC ELENA A MOTOR SHIP FLYING THE FLAG OF PANAMA AND REGISTERED AT THE PORT OF PANAMA	April 10, 2000
MAHARASHTRA AROGYAMANDAL Vs. RASKAR VIDYA DAMODAR ALIAS MRS BHUJBAL VIDYA	June 13, 2000
MAHARASHTRA GENERAL KAMGAR UNION Vs. INDIAN GUM INDUSTRIAL LIMITED	June 1, 2000
MAHARASHTRA GENERAL KAMGAR UNION Vs. EMPIRE INDUSTRIES LTD	February 15, 2000
MAHARASHTRA SHRAMIK SENA Vs. EXTRUSION PROCESS PVT LTD	February 16, 2000
MAHARASHTRA STATE CO OPERATIVE LAND DEVELOPMENT BANK LIMITED Vs. ASHOK BAPUSO SHIRGAONKAR	June 29, 2000
MAHARASHTRA STATE ELECTRICITY BOARD BOMBAY Vs. STERLITE INDUSTRIES INDIA LIMITED	February 17, 2000
MAHARASHTRA STATE ROAD TRANSPORT CORPORATION Vs. KANTRAOGYANBARAO DABHALE	June 22, 2000
MAHARASHTRA STATE ROAD TRANSPORT CORPORATION Vs. ABDUL USMAN MEBOOB SHAIKH	June 12, 2000
MAHARASHTRA STATE ROAD TRANSPORT CORPORATION Vs. MUSTAQ ALI AMJAD ALI SHAIKH	June 9, 2000
MAHARASHTRA STATE ROAD TRANSPORT CORPORATION Vs. YESHWANT SRIDHAR PHADKE	April 10, 2000
MAHARASHTRA STATE ROAD TRANSPORT CORPORATION Vs. VASANT RAMCHANDRA SHELAR	April 3, 2000
MAHARASHTRA STATE ROAD TRANSPORT CORPORATION Vs. M G SHETKAR	March 30, 2000
MAHARASHTRA STATE ROAD TRANSPORT CORPORATION Vs. C R SHINGOTE	May 5, 2000
MAHARASHTRA STATE ROAD TRANSPORT CORPORATION Vs. NANURAM S O MOHANLAL VERMA	October 20, 2000
MAHARASHTRA STATE ROAD TRANSPORT CORPORATION NAGPUR Vs. DEEPAK S O SHRIKRISHNA PANDIT	August 24, 2000
MAHARASHTRA STATE ROAD TRANSPOT CORPORATION Vs. MOTIRAM R BHAGWATKA	January 31, 2000
MAHENDRAKUMAR RANCHHODDAS GOHEL Vs. STATE OF MAHARASHTRA	March 13, 2000
MAHENDRAKUMAR S O RAMRAO GAIKWAD Vs. GULABBAI	March 2, 2000
MAHESH POKARDAS Vs. UMASHANKAR MANGAL PRASAD	April 10, 2000
MAHMOOD ALIAS MOHD MEHMOOD MUNIRUDDIN SIDIQUEE Vs. STATE OF MAHARASHTRA	October 18, 2000
MAIMUNE BANU HAMIDALI KHAN Vs. STATE OF MAHARASHTRA	December 22, 2000
MAJI SAINIK SAHAKARI GRAH NIRMAN SANSTHA MARYADIT Vs. PANDITRAO KRISHNA TANKSALE	April 20, 2000
MALINIBAI Vs. CHANDRAKALABAI HARIHAR JAHANGIRDAR	March 31, 2000
MANAGER BANK OF MAHARASHTRA MAPUSA Vs. GOA STEEL ROLLINGS PVT LTD	April 10, 2000
MANEKLAL JAINARAYANJI SABU Vs. RUPRAO GANPATRAO BHONDE	September 13, 2000
MANGALA SURESH KANASE Vs. SURESH DADU KANASE	February 4, 2000
MANGALSINGH S O SONUSINGH THAKUR Vs. STATE OF MAHARASHTRA	June 19, 2000
MANGATU J VERGHESE Vs. DAULATRAM DYEING AND BLEACHING MILLS BOMBAY	April 25, 2000
MANI D SEERVAI MS Vs. STATE OF MAHARASHTRA	December 22, 2000
MANIKGARH CEMENT PROPRIETOR CENTURY TEXTILES AND INDUSTRIES Vs. PATEL NARAYANDAS BHAGWANDAS FERTILISERS PVT LTD	November 9, 2000
MANMAL HIRACHAND KOTHARI Vs. PUNE ZILLA KRISHI AUDYOGIK SARWA SEVA SAHAKARI SOCIETY LIMITED	June 7, 2000
MANOHAR AMRUT SATPUDKE Vs. STATE OF MAHARASHTRA	October 16, 2000
MANOHAR KRISHNA POROBO TAMBA Vs. DENA BANK	July 20, 2000
MANOHAR PURUSHOTTAM SONAR Vs. NANDKRISHNA NARAYAN SONAR	December 16, 2000
MANOHAR S O GANPATJI SINGANJUDE Vs. RETURNING OFFICER BHANDARA DISTRICT MILK PRODUCERS FEDERATION	September 8, 2000
MANOJ A S DHARGALKAR ALIAS KULKARNI Vs. TARAMATI HARICHANDRA SALGAONKAR	April 20, 2000
MANOJ GAJANAN PATIL Vs. R H MENDONCA	January 24, 2000
MANOJ SHANKAR SALVI Vs. SPECIAL STEELS LIMITED	July 25, 2000
MANZOOR ALIAS MANSOOR ALIAS MANOJ AHMED SAYED AHMED Vs. R H MENDONCA COMMISSIONER OF POLICE	January 10, 2000
MARATHWADA KRISHI VIDYAPITH MAGASVARGIYA SEVAK KALYANKARI SANGH Vs. STATE OF MAHARASHTRA	May 5, 2000
MARCUS NUNES ALIAS MARCOS NUNES S O LATE ESCOLASTICA PLACIDO NUNES Vs. FILOMENA SEBASTIANA DA PIEDADE FERNANDES	November 17, 2000
MARIA ALDA ESTRELINA Vs. ANTONIO PINTO	May 5, 2000
MARIA SERA PINTO Vs. MILTON DIAS	August 25, 2000
MARLE DOS SANTOS BRAGANZA Vs. ALDINO SANTOS BRAGANZA	December 21, 2000
MAROTI S O JAIWANTA BHALERAO Vs. M S R T CORPORATION	July 7, 2000
MARUTI KRISHNA MATALE Vs. MOHAN KESHAV DESHPANDE	January 14, 2000
MARUTI RAMBHAU SHINDE Vs. STATE OF MAHARASHTRA	March 24, 2000
MARUTI S O SATWA SALKE Vs. SADASHIV YESHWANTA SALKE	August 17, 2000
MARUTI SHAMRAO TORASKAR Vs. ROHINI RAVINDRA POTDAR	July 18, 2000
MARUTI SHANKAR VHOWALE Vs. STATE OF MAHARASHTRA	November 10, 2000
MASINA HOSPITAL Vs. HARI GANPAT KADAM	July 6, 2000
MASTER ADITYA KUMAR KEDIA Vs. TAX RECOVERY OFFICER	February 29, 2000
MATHULLA VERGHESE Vs. VIJAYA RAJARATNAM	October 18, 2000
MAULAALI YAKUB JAMADAR Vs. STATE OF MAHARASHTRA	June 22, 2000
MAULANA MOHAMED YUSUF ISMAIL Vs. MADARSA VEJAJULU ULUM KURAN	August 9, 2000
MAYABAI Vs. STATE OF MAHARASHTRA	February 21, 2000
MAYUR ASHOKRAO SONPAROTE Vs. STATE OF MAHARASHTRA	September 8, 2000
MAYUR S O ASHOKRAO SONPAROTE Vs. STATE OF MAHARASHTRA	September 6, 2000
MAZDA THEATERS PVT. LTD Vs. SHARAD LAXMAN GALVANKAR	July 28, 2000
MEENA SHRIRAM THAKRE Vs. ELECTION OFFICER APPOINTED FOR CONDUCTING ELECTION OF SARPANCH AND UP SARPANCH OF GRAM PANCHAYAT	December 2, 2000
MEENAZ MOLOOBHAY Vs. STATE OF MAHARASHTRA	March 21, 2000
MEHTAB KHAN S O MADAR KHAN Vs. SARFARAZ KHAN HUSSAIN KHAN	October 5, 2000
METAL ROLLING WORKS PRIVATE LIMITED Vs. GENERAL LABOUR UNION RED FLAT	July 20, 2000
MIKESH CORPORATION Vs. PICOTEE EXPORTS AND ANR	October 18, 2000
MILIND P PANDIT Vs. BANK OF BARODA PUNE	June 17, 2000
MINGUEL MARTINS Vs. SOCIEDADEE FOMENTO INDUSTRIES PRIVATE LIMITED	April 25, 2000
MINOO F D MEHTA Vs. RATNASALE MADAVRAO VAKIL	August 2, 2000
MIRAJ TALUKA GIRANI KAMGAR SANGH Vs. MARATHE TEXTILE MILLS	August 1, 2000
MIRAJ TALUKA GIRANI KAMGAR SANGH Vs. MARATHE TEXTILE MILLS	February 11, 2000
MIRZA MAHMOOD S O HIDAYAT BAIG Vs. STATE OF MAHARASHTRA	September 29, 2000
MOHAMED RASHID MOHAMEDI Vs. V M DOSI I O NCB MUMBAI	December 2, 2000
MOHAMED SHAKIL MOHAMED SHAFI JARIWALA Vs. STATE OF MAHARASHTRA	February 16, 2000
MOHAMMAD SALAM ANAMUL HAQUE Vs. S A AZMI	April 25, 2000
MOHAMMAD SALIM MOHAMMAD ISSAK SHAIKH Vs. STATE OF MAHARASHTRA	March 30, 2000
MOHAMMAD SALIM YUSUF BAIG Vs. MOMIN PADA YAKUB BAIG TRUST	January 17, 2000
MOHAN KRISHNA ANTROLIKAR Vs. COMMISSIONER PROHIBITION AND STATE EXCISE	December 21, 2000
MOHIDDIN BASHA ABDUL RAZAK Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY	March 10, 2000
MOHSIN HAIDER Vs. STATE OF MAHARASHTRA	September 8, 2000
MUBARAKUNNISA Vs. MOINUDDIN MOHAMMAD USMAN KHAN	March 30, 2000
MUKUND S O LAXMIKANT BHALERAO Vs. ZILLA PARISHAD JALNA	March 8, 2000
MUNICIPAL CORPORATION OF GRETER BOMBAY Vs. PARATAPRAI N ARYA	February 11, 2000
MUNICIPAL COUNCIL MURTIZAPUR Vs. NEMINATH SHANTINATH AGARKAR LATE	August 23, 2000
MUNICIPAL COUNCIL NANDED Vs. MAHARASHTRA STATE ELECTRICITY BOARD	September 15, 2000
MUNICIPAL COUNCIL WASHIM Vs. STATE OF MAHARASHTRA	July 27, 2000
MUNICIPAL TRANSPORT WORKERS UNION Vs. COMMISSIONER KOLHAPUR MUNICIPAL CORPORATION	April 3, 2000
MURABLACK INDIA LIMITED Vs. UBS AG AN ESTABLISHMENT ORGANISED AND EXISTING UNDER THE LAWS OF SWITZERLAND	September 4, 2000
MURABLACK INDIA LIMITED Vs. UBS	October 10, 2000
MURLIDHAR LAHANU KATORE Vs. SUB DIVISIONAL OFFICER	July 4, 2000
MURLIDHAR S O MADHUSUDAN ROPLEKAR Vs. STATE OF MAHARASHTRA	April 11, 2000
MUTHAYYA MUTHU THEVAR Vs. STATE OF MAHARASHTRA	March 27, 2000
N R C EMPLOYEES UNION Vs. N R C LTD	March 9, 2000
N R C EMPLOYEES UNION Vs. N R C LTD	March 10, 2000
NAGARPALIKA KAMGAR UNION AMALNER Vs. STATE OF MAHARASHTRA	February 22, 2000
NAIK ZIYAOOR RAHEMAN S O HABIBUR RAHEMAN Vs. CHIEF EXECUTIVE OFFICER ZILLA PARISHAD	July 4, 2000
NAIR K S SAJEEV KUMAR SADASIVAN Vs. MAHARASHTRA STATE BOARD OF SECONDARY AND HIGHER EDUCATION	November 30, 2000
NAMDEO LAXMAN NAWALE Vs. CHANDRASEN KHASIRAM RAJESHIRKE	June 29, 2000
NAMGONDA JINGONDA PATIL Vs. APPASAHEB BAPURAO WALWEKAR	March 7, 2000
NANA NARAYAN SHINDE Vs. STATE OF MAHARASHTRA	May 5, 2000
NANDESHWAR S O BHAGWAN KHOBRAGADE Vs. STATE OF MAHARASHTRA	September 25, 2000
NANDINI NITIN PATIL Vs. STATE OF MAHARASHTRA	January 25, 2000
NANDKISHOR RAMPAL LOHIYA Vs. STATE OF MAHARASHTRA	September 14, 2000
NANDKISHORE Vs. STATE OF MAHARASHTRA	March 1, 2000
NANDLAL DATTUSING PARDESHI Vs. STATE OF MAHARASHTRA	December 19, 2000
NARAIN G MIRCHANDANI Vs. VINODRAI R VORA	November 10, 2000
NARAYAN GANPAT BHOITE Vs. RAMPYARI SUCHITRAM GUPTA	August 25, 2000
NARAYAN GANPATI WARAMBHE Vs. STATE OF MAHARASHTRA	September 22, 2000
NARENDRA BHIKAHI DARADA Vs. KALYANRAO JAYWANTRAO PATIL	May 5, 2000
NARENDRA KUMAR ARORA Vs. N BALACHANDRA KURUP	July 25, 2000
NARENDRA KUMAR KHARE Vs. S GOPALKRISHNAN	August 24, 2000
NARENDRA SAKHARAM JADHAV Vs. STATE OF MAHARASHTRA	May 5, 2000
NARENDRAMAL S O MISHRIMAL BAFNA Vs. STATE OF MAHARASHTRA	December 16, 2000
NARESH ALIAS NARAYAN MURLIDHAR KABRA Vs. STATE OF MAHARASHTRA	December 13, 2000
NARESH AMRITLAL SHAH Vs. KANTILAL CHUNILAL SHAH	May 2, 2000
NARHARI S O VITHALRAO KHADAP Vs. GYANBA S O NARSU BHISE	March 23, 2000
NASEEM IMRAN MOHAMMAD SIDDIK Vs. STATE OF MAHARASHTRA	December 8, 2000
NASIUDDIN MOHINUDDIN MALIK Vs. STATE OF MAHARASHTRA	December 21, 2000
NASREEN JAMAL Vs. EDUCATION OFFICER ZILLA PARISHAD AMRAVATI	October 16, 2000
NASRUDDIN APPALAL BAGWAN Vs. KALA IMAM TALIM TRUST MANDAL	August 4, 2000
NATHA RAMBHAU WARBHAVAN Vs. SARPANCH	June 8, 2000
NATHU MAHADEO NIGADE Vs. PUNE MUNICIPAL TRANSPORT CORPORATION	April 26, 2000
NATHUBHAI BABARBHAI PATEL Vs. STATE OF MAHARASHTRA	June 29, 2000
NATHURAM POSU THAKUR Vs. SPECIAL LAND ACQUISITION OFFICER	July 5, 2000
NATIONAL TEXTILE CORPN Vs. A P JOSHI	August 10, 2000
NATIONAL TEXTILE CORPORATION NM LIMITED Vs. SHIVAJI GOPAL GORULE SHRI	August 29, 2000
NATIONAL UNION OF SEAFARERS Vs. DIRECTOR GENERAL OF SHIPPING	March 14, 2000
NATWAR TRANSPORT COMPANY Vs. TRANSPORT COMMISSIONER	September 14, 2000
NAVIN KUMAR TIWARI Vs. PRINCIPAL THADMAI SHAHAI ENGINEERING COLLEGE	July 7, 2000
NAVNEET Vs. UNION OF INDIA AND ORS.	January 12, 2000
NAVNIRMAN SHIKSHAN PRASARAK MANDAL Vs. STATE OF MAHARASHTRA	October 17, 2000
NAZIR ABDUL KARIM SHAIKH Vs. PIMPRI CHINCHWAD MUNICIPAL TRANSPORT CORPORATION	April 27, 2000
NAZMA MOIDDIN SHAIKH Vs. R H MENDONCA COMMISSIONER OF POLICE	November 22, 2000
NEELAKSHI RAGHUNATH KUTE Vs. RAGHUNATH MANOHAR KUTE	June 5, 2000
NEESHA Vs. DAMODAR S O RAMRAO MOHAD	July 27, 2000
NEW REVTIRA CO OP HOUSING SOCIETY Vs. SPECIAL LAND ACQUISITION OFFICER	May 2, 2000
NEWAGE FINCORP INDIA LIMITED Vs. ASIA CORP SECURITIES LIMITED	April 28, 2000
NICASSIO CORPORATION GENERAL CONTRACTORS Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI	December 22, 2000
NIRMALA BHARAT KESHWANI Vs. STATE OF MAHARASHTRA	June 7, 2000
NIRMALABAI Vs. UTTAM S O RAMBHAU DHANAI	November 22, 2000
NITON INDUSTRIES Vs. UNION OF INDIA	January 17, 2000
NIZAMUDDIN SHAIKH ABDUL WAHAB Vs. STATE OF MAHARASHTRA	June 27, 2000
NORMAN JOSEPH FERREIRA Vs. ARJANDAS NEWANDRAM	December 19, 2000
NOSHIR JEHANGIR POSTWALLA Vs. KEKI RATTANJI POSTWALLA	June 16, 2000
OFFICE NOTES OFFICE MEMORANDA OF CORAM APPEARANCES COURTS ORDERS OR DIRECTIONS Vs. NR	March 16, 2000
OIL AND NATURAL GAS COMMISSION Vs. PUNE HELIUM INDIA PRIVATE LIMITED	February 24, 2000
OM PLASTIC INDUSTRIES DHULE Vs. MAHARASHTRA STATE FINANCE CORPORATION MUMBAI	November 29, 2000
ONKAR MOATIRAM KALE Vs. STATE OF MAHARASHTRA	September 7, 2000
ORIENTAL FIRE and GENL INS CO LTD Vs. KUMAR RAHUL BABEN KHANDAGALE	November 8, 2000
ORIENTAL INSURANCE COMPANY LIMITED Vs. MARIAMMA SCARIA	May 3, 2000
OTIS ELEVATOR COMPANY INDIA LIMITED Vs. G S BAJ	December 7, 2000
OWESH ALAM MOHAMMAD YAKUB Vs. PRINCIPAL OF MAHARASHTRA COLLEGE OF ARTS SCIENCE AND COMMERCE	July 18, 2000
P M MORE Vs. PRESIDING OFFICER CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL NO 1	February 4, 2000
PADMAKAR GANESH CHAUDHARI Vs. STATE OF MAHARASHTRA	February 4, 2000
PALIMAR RANGARAO SANJEEVA RAO Vs. ORIENTAL INSURANCE CO LTD	February 8, 2000
PALLAVI VINOD PATNI Vs. STATE OF MAHARASHTRA	September 19, 2000
PANAJI MUNICIPAL COUNCIL Vs. DEVIDAS J S KAKODKAR	September 29, 2000
PANDHARINATH RAMBHAU KAVITKE Vs. SHAIKH HAMAJA SHAIKH HUSEN	July 20, 2000
PANDIT DATTATRAYA KULKARNI Vs. LAXMIBAI PANDIT KULKARNI	January 17, 2000
PANDIT RAMCHANDRA MULIK Vs. STATE OF MAHARASHTRA	November 10, 2000
PANDURANG BHAGURAM RUKE Vs. STATE OF MAHARASHTRA	January 19, 2000
PANDURANG GOMAJI WAKODE Vs. STATE OF MAHARASHTRA	October 17, 2000
PANDURANG MAHADEO BHOSALE Vs. NAMDEO BHAIRU BHOSALE	August 23, 2000
PANDURANG RAMCHANDRA JADHAV GURSALE Vs. UTTARALAXMIDEVI PUBLIC TRUST	June 5, 2000
PANDURANG VISHNU ZODAGE Vs. BABURAO BABAN GOSAVI	July 20, 2000
PANKAJ RAVINDRA PHALAK Vs. MAHARASHTRA STATE BOARD OF SECONDARY AND HIGHER SECONDARY EDUCATION	November 20, 2000
PANNALAL SUNDERLAL CHOKSI Vs. STATE OF MAHARASHTRA	September 14, 2000
PARASHRAM VISHNU SIDDHA Vs. STATE OF MAHARASHTRA	November 8, 2000
PARBAT S O BABURAO GOPALGHARE Vs. CHIEF EXECUTIVE OFFICER	July 3, 2000
PARCHAL ALIAS ZILLIZA ISUCHUKWA Vs. STATE OF MAHARASHTRA	March 7, 2000
PARVATIBAI MARUTI HANDE Vs. SATISH MOHANRAM PRAJAPATI	July 6, 2000
PARVEZ SHAH S O BABULLAH SHAH Vs. STATE OF MAHARASHTRA	September 14, 2000
PASCUELLA D COSTA FURTADO Vs. MANAGER PRINCIPAL ST ANTHONYS HIGH SCHOOL	June 13, 2000
PATEL INVESTMENTS Vs. CREDENTIAL FINANCE LTD	January 11, 2000
PAUNI SHIKSHAN SANSTHA Vs. SUNIL RAJARAM UPARIKAR SHRI	August 23, 2000
PEICO ELECTRONICS AND ELECTRICALS LIMITED Vs. PHILIPS EMPLOYEES UNION	June 1, 2000
PEOPLE FOR ANIMAL A NON GOVERNMENTAL ORGANISATION FOR ANIMAL RIGHTS Vs. BOARD OF FILM CERTIFICATION	July 5, 2000
PETROLEUM EMPLOYEES UNION Vs. INDIAN OIL CORPN LTD	December 22, 2000
PHILIPS WORKERS UNION Vs. PHILIPS INDIA LIMITED	April 6, 2000
PHULWARI JAGDAMBAPRASAD PATHAK Vs. R.H. MENDONCA	January 19, 2000
PIMPRI CHINCHWAD MUNICIPAL CORPORATION Vs. TATA ENGINEERING AND LOCOMOTIVE COMPANY LIMITED	July 26, 2000
PIMPRI CHINCHWAD MUNICIPAL TRANSPORT Vs. JAGANNATH NARAYAN SHELAR	April 6, 2000
PIX TRANSMISSIONS LIMITED Vs. STATE OF MAHARASHTRA	September 7, 2000
POLAROID INDIA PVT LTD Vs. NAV NIRMAN CO NO 1	March 7, 2000
POLYCON PAPER LIMITED Vs. UNION OF INDIA	July 16, 2000
POOJA ENTERPRISES Vs. CHIEF EXECUTIVE OFFICER	February 29, 2000
POPATRAO KACHRU KALE Vs. STATE OF MAHARASHTRA	September 13, 2000
PRABHA P SHARMA Vs. SAMAJIK EKTA SAMITI	February 16, 2000
PRABHAKAR SABAJI KANDALKAR Vs. TAHSILDAR SANGAMNER	December 20, 2000
PRABHATKUMAR G THATTE Vs. KISAN MARUTI RAUT	March 31, 2000
PRABHAVATI NIVRUTTI PATIL SOU Vs. NIVRUTTI KASHINATH PATIL SHRI	July 10, 2000
PRABHUDAS DAMODAR KOTECHA Vs. MANHARBALA JERAM DAMODAR	February 4, 2000
PRABHULAL JADHAOJI RATHOD Vs. SOUTH EASTERN RAILWAY	August 17, 2000
PRADEEP S MELKUNDE Vs. STATE OF MAHARASHTRA	September 29, 2000
PRAKASH BHIMRAO HENGAD Vs. GOVERNMENT OF INDIA	March 21, 2000
PRAKASH D KARAMCHANDANI Vs. PINK ENTERPRISE	September 27, 2000
PRAKASH KHUSHALRAO DABHADE Vs. ZILLA PARISHAD AURANGABAD	February 22, 2000
PRAKASH RASIKLAL DHARIWAL Vs. STATE OF MAHARASHTRA	January 31, 2000
PRAKASH S O PRABHURAO KOKANE Vs. STATE OF MAHARASHTRA	March 15, 2000
PRAKASH SHANKARRAO KAMBLE Vs. STATE OF MAHARASHTRA	January 27, 2000
PRAMOD Vs. SHRI GADGE MAHARAJ SHIKSHAN & YUWAK KALYAN SANSTHA	December 8, 2000
PRAMOD ALIAS POPAT ALIAS POPTYA MAHADEO ADSUL Vs. R H MENDONCA	April 11, 2000
PRAMOD PRABHAKAR KULKARNI Vs. BALASAHEB DESAI SAHAKARI SAKHAR KARKHANA LTD	August 9, 2000
PRASHANT MALLIKARJUN MENDHAPOORKAR Vs. PRAGATI PRASHANT MENDHAPOORKAR	June 8, 2000
PRATAP B NALAGE Vs. STATE OF MAHARASHTRA	August 28, 2000
PRATIBHA A AGRANAYAK Vs. DIRECTOR OF EDUCATION	March 30, 2000
PRATIRAKSHA MAZDOOR SANGH Vs. STATE OF MAHARASHTRA	September 6, 2000
PRAVARA SAHAKARI DOODH UTPADAK PRAKRIYA AND KRISHIPURAK SANSTHA LIMITED Vs. STATE OF MAHARASHTRA	October 19, 2000
PRAVIN KRISHNA JADHAV Vs. RASHTRIYA CHEMICALS AND FERTILIZERS LIMITED	June 29, 2000
PRAVIN RAJARAM SHINDE Vs. STATE OF MAHARASHTRA	December 11, 2000
PRAYAGSINHA BHARATSINHA Vs. STATE OF MAHARASHTRA	November 15, 2000
PRECIPENIUM VALVE MANUFACTURERS Vs. PRESIDING OFFICER	April 28, 2000
PREMA BHASKER JADHAV SAU Vs. BHASKAR LAXMAN JADHAV	March 10, 2000
PREMCHAND PRITHVIRAJ KOTECHA Vs. MATADIN KHAIRATIMAL JISHI	November 18, 2000
PRITHVI SOVERN KUNTAL Vs. STATE OF MAHARASHTRA	November 8, 2000
PRITISH S O RAMRAO TAYDE Vs. STATE OF MAHARASHTRA	December 7, 2000
Procimax Engineers Private LTD Vs. Seema Industries	June 5, 2000
PROCTER AND GAMBLE INDIA LIMITED Vs. ENDOLABS LIMITED	May 2, 2000
PULGAON COTTON MILLS LIMITED PULGAON Vs. MAHARASHTRA POLLUTION CONTROL BOARD ARMY AND NAVY BUILDING BOMBAY	September 22, 2000
PUNE DISTRICT CENTRAL CO OPERATIVE BANK LIMITED Vs. BANK KARMACHARI SANGHA	May 2, 2000
PURUSHOTTAM MISHRILAL BHUTARA Vs. JUGALKISHORE R KOTHARI	July 6, 2000
PUSHPA P MULCHANDANI Vs. ADMIRAL RADHAKRISHIN TAHILANI RETD	September 15, 2000
PUSHPARAJ SURAJPRASAD MODH Vs. SAYYAD ALTAF SAYYAD WAZIR	August 18, 2000
QUALITY POLLY CLOSURES Vs. EXECUTIVE ENGINEER M S E B	April 20, 2000
R KUMAR AND CO Vs. CHEMICALS UNLIMITED	November 15, 2000
R N RAJE Vs. STATE OF MAHARASHTRA	August 2, 2000
R S R MOHTA SPINNING AND WEAVING MILLS PRIVATE LIMITED Vs. CHINTAMAN GOVINDRAO	December 1, 2000
R SWAMINATHAN Vs. G S SANDHU	September 16, 2000
RADHABAI BALKRISHNA DESHPANDE Vs. BABU DHONDU SHEWALE	June 13, 2000
RADHABAI KRISHNANAND VERNEKAR Vs. GOURAWWABAI SHARNAPPA BUKKA	December 22, 2000
RAGHUNATH DATTATRAYA VADEKAR Vs. RATNABAI JINAPPA UPADHYE	May 5, 2000
RAGHUNATH RAMCHANDRA NATU Vs. DATTATRAYA SITARAM SALGAONKAR	June 16, 2000
RAHIBAI LADKYA PATIL Vs. MATHURADAS RAMCHANDRA AGARWAL	August 31, 2000
RAJARAM GAJANAN GANGAL Vs. SPECIAL LAND ACQUISITION OFFICER	November 29, 2000
RAJASTHAN SYNTEX LIMITED Vs. KIRLOSKAR OIL ENGINES LIMITED	November 8, 2000
RAJASTHANI TRADING CO Vs. CHEMOS INTERNATIONAL LIMITED	October 17, 2000
RAJBALA MAI CHAND Vs. UNION OF INDIA	May 4, 2000
RAJENDRA KASHINATH DRONKAR Vs. STATE OF MAHARASHTRA	March 29, 2000
RAJENDRA NARAYAN NALAWADE Vs. STATE OF MAHARASHTRA	October 19, 2000
RAJENDRA VITHAL RAUT Vs. GANGADHAR DILIP SOPAL	May 4, 2000
Rajesh Kumar Vs. State of Maharashtra	July 27, 2000
RAJESH PREMCHAND SURYAWANSHI Vs. UJWALA RAJESH SURYAWANSHI	April 28, 2000
RAJIV BHALCHANDRA GUNDEWAR Vs. CROMPTON GREAVES LTD	January 24, 2000
RAJIV PURSHOTTAM WADHWA Vs. STATE OF MAHARASHTRA	June 17, 2000
RAJKUMAR HUKUMCHAND CHORDIA Vs. STATE OF MAHARASHTRA	November 14, 2000
RAJSON PEN AND PLASTIC INDUSTRIES Vs. SARITA SONABA GURAV	August 8, 2000
RAJU KISAN AWALE Vs. STATE OF MAHARASHTRA	September 20, 2000
RAJU VITTHALRAO BHADRE Vs. STATE OF MAHARASHTRA	September 29, 2000
RAKESH SHERPALSINGH RANA SHRI Vs. STATE OF MAHARASHTRA	October 9, 2000
RAKHMA S O SAWALARAM SHELKE DECEASED PER L RS Vs. DEVIDAS HARIBHAU	January 20, 2000
RALLIWOLF LIMITED Vs. REGIONAL PROVIDENT FUND COMMISSIONER	September 15, 2000
RAMACHANDRA S AMONKAR Vs. BANK OF INDIA	February 9, 2000
RAMAKANT VITHOBAJI GAIKWAD Vs. GOVERNMENT OF MAHARASHTRA	September 14, 2000
RAMAPATHI G PATHAK Vs. BRAHMADEO GURUPRASAD PATHAK	August 3, 2000
RAMBHAU S O RAMCHANDRA SAMARTH Vs. ARTI	August 23, 2000
RAMCHANDRA ALIAS RAMYADADA GOPINATH PAWAR Vs. R H MENDONCA	January 12, 2000
RAMCHANDRA MAHADEV Vs. PADMAKAR BALKRISHNA SAMANT	June 23, 2000
RAMCHANDRA TRIMBAK JOSHI Vs. MAHARASTRA STATE ELECYTRICITY BOARD	July 21, 2000
RAMDAS GOVIND BAKHLE Vs. MAHARASHTRA STATE FINACIAL CORPN	January 13, 2000
RAMDAS MAHADU DEVARE Vs. STATE OF MAHARASHTRA	November 10, 2000
RAMES R LALWANI Vs. STATE OF MAHARASHTRA	January 18, 2000
RAMESH ALIAS LALYA ANAND JAGTAP Vs. STATE OF MAHARASHTRA	December 19, 2000
RAMESH DESHPANDE Vs. PUNJAB AND SINDH BANK	April 3, 2000
RAMESH LAXMAN PANGAM Vs. MANUEL DOMINGO FERNANDES	February 16, 2000
RAMESH M CHOPDEKAR Vs. STATE OF GOA	July 26, 2000
RAMESH PANDHARI ALONE Vs. STATE OF MAHARASHTRA	August 18, 2000
RAMESH RAMCHANDRA BAVISKAR Vs. STATE OF MAHARASHTRA	June 27, 2000
RAMESH S O RASIKLAL SUCHAK Vs. SHYAMSUNDER S O RAJELAL SUROSHIYA	August 4, 2000
RAMESH SHANKAR KALE Vs. MADHAV BHIMSHANKAR WADNERE	July 7, 2000
RAMESH SUDAM SONAR Vs. ARJUN RAMBHAU KHANDEKAR	April 27, 2000
RAMESH T GOPALANI Vs. JANATA SAHAKARI BANK LIMITED	February 22, 2000
RAMESH VITHALRAO Vs. DIXIT AND APTE ENGINEERS AND CONSTRUCTIONS	April 20, 2000
RAMESHCHANDRA RAMPRATAPJI DAGA Vs. RAMESHWARI RAMESHCHANDRA DAGA	January 20, 2000
RAMESHPANDHRINATH TAHARABADKAR Vs. EXECUTIVE ENGINEER	July 13, 2000
RAMGONDA NINGONDA PATIL Vs. PARAGONDA RAMGONDA PATIL	June 28, 2000
RAMKRISHAN VITHAL KODGIRE Vs. STATE OF MAHARASHTRA	April 4, 2000
RAMLABEN RAMESH PATEL Vs. L R GARG	January 20, 2000
RAMNATH DADA MOTE Vs. STATE OF MAHARASHTRA	July 3, 2000
RAMNATH GOVIND SONAVANE Vs. SECRETARY JANATA SHIKSHAN PRASARAK MANDAL CHANDANPURI	April 11, 2000
RAMNATH LAXMAN PATHARE Vs. STATE OF MAHARASHTRA	November 23, 2000
RAMNIKLAL AMRITLAL SHAH Vs. BHUPENDRA IMPEX PRIVATE LIMITED	December 13, 2000
RANGRAO NIVRITTI LAD Vs. VISHNU JOTI THORBOLE	June 22, 2000
RAOSAHEB BHIKAJI TAMBE Vs. NAMDEO EKNATH TAMBE	March 31, 2000
RASHTRIYA HATMAG YANTRAMAG KAMGAR SANGH Vs. K D KOCHARGAONKAR	January 25, 2000
RASHTRIYA MILL MAZDOOR SANGH Vs. RANJEET BHIMSING PATIL	March 15, 2000
RASKAR VIDYA DAMODAR ALIAS BHUJBAL VIDYA Vs. MAHARASHTRA AROGYAMANDAL	June 13, 2000
RASUL MOHAMAD HANIF Vs. STATE OF MAHARASHTRA	February 1, 2000
RAVAN AMBADAS DOLARE Vs. STATE OF MAHARASHTRA	September 29, 2000
RAVINDRA ANANDA SUPNEKAR Vs. R H MENDONCA	January 28, 2000
RAVINDRA R TONDULKAR Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI	August 28, 2000
RAVINDRA S O LALLUSINGH CHAVAN Vs. STATE OF MAHARASHTRA	March 13, 2000
RAZIYA MOHD SHAMIM QURESHI BABUDDIN MOHD Vs. STATE OF MAHARASHTRA	March 22, 2000
REENA K LALWANI Vs. PADMA V MENDA	July 5, 2000
REHANA FIROZ KHAN Vs. M N SINGH COMMISSIONER OF POLICE	November 24, 2000
RICHARDSON AND CRUDDAS 1972 LIMITED Vs. ASSOCIATION OF ENGINEERING WORKERS	August 18, 2000
RIKHABDAS JHAVERCHAND Vs. COMMISSIONER OF INCOME TAX	February 15, 2000
RIYAZ AHMED KASHMIRI Vs. UNION OF INDIA	August 3, 2000
ROCHEM SEPARATION SYSTEMS I PRIVATE LIMITED Vs. TAS ENGINEERING CO PRIVATE LIMITED	October 9, 2000
ROHAN PRABHAKAR RAO Vs. MEDICAL COUNCIL OF INDIA	July 31, 2000
ROHIDAS GANGARAM JADHAV Vs. STATE OF MAHARASHTRA	December 22, 2000
ROMA GOVINDRAO SHELARE Vs. SARKARI KARMACHARI SAHAKARI GRIH NIRMAN SANSTHA LIMITED	October 17, 2000
ROMILA JAIDEV SHROFF Vs. JAIDEV RAJNIKANT SHROFF	May 5, 2000
RUBINA AKBAR KHAN Vs. RONALD HAYCINTH MENDONCA	January 25, 2000
RUKHAMINIBAI Vs. MEMBER MAHARASHTRA REVENUE TRIBUNAL	September 16, 2000
RUKMINI DATTATRAYA NAIK Vs. PARMANAND LALCHAND JOSHI	July 27, 2000
RUKSHANA IMTIYAZ RAJAK DALAL Vs. R H MENDONCA	June 7, 2000
RUSTOM B M COLAH Vs. TAHSILDAR PALGHAR	July 18, 2000
S C ADHIKARI CAPT Vs. AIR INDIA	November 14, 2000
S G BAJPAI Vs. CHIMANLAL B KANSARA	September 15, 2000
S P APSINGEKAR Vs. PALGHAR TALUKA SOCIETY INDUSTRIAL CO OP ESTATE LTD	January 12, 2000
S R AMBEDKAR SAMITI Vs. M L LONKAR	July 28, 2000
SABIRA SHAIKH RAEES Vs. R H MENDONCA	January 31, 2000
SADANAND S VARDE Vs. STATE OF MAHARASHTRA	June 14, 2000
SADASHIV DHONDIRAM PANDIT Vs. STATE OF MAHARASHTRA	November 9, 2000
SADASHIV JAYWANTA SHINDE Vs. STATE OF MAHARASHTRA	September 7, 2000
SADASHIV SHIVRAO KSHIRSAGAR Vs. MAHARASHTRA STATE ROAD TRANSPORT CORPORATION	July 13, 2000
SADASHIVRAO S O GOPAL DHAMANKAR Vs. STATE OF MAHARASHTRA	February 22, 2000
SADRUDIN MOHAMED HUSEIN JUNDAH SHAH Vs. D C B CID NARCOTIC CELL BOMBAY	January 27, 2000
SAFRUDDIN ABDUL MAJID KHAN Vs. R.H. MENDONCA	April 24, 2000
SAHEBRAO DAGADU SANGALE Vs. HEAD MASTER ADARSHA VIDYALAYA BRAHMNI	November 7, 2000
SAHNEY KIRKWOOD PVT LTD Vs. S V BHAGWAT	January 19, 2000
SAIFAN RAHIMANSAHEB SHAIKH Vs. STATE OF MAHARASHTRA	March 24, 2000
SAIPRASAD CO OP HOUSING SOCIETY LIMITED Vs. S L A O	March 13, 2000
SAJID NOORUDDIN SHAIKH SHRI Vs. R H MENDONCA SHRI COMMISSIONER OF POLICE	November 22, 2000
SAKHUBAI Vs. DIVISIONAL SOIL CONSERVATION OFFICER	June 17, 2000
SAKHUBAI Vs. KALIDAS LAXMANRAO JOGDAND	June 16, 2000
SALAMA NAIDU Vs. V M DOSHI	January 27, 2000
SALEEM ABDUL MAJID MUJAWAR Vs. MARIA FRANCISCA DSOUZA	February 11, 2000
SALGAOCAR MINING INDUSTRIES Vs. UNION OF INDIA	July 18, 2000
SALIM MOHAMED BABUL MINIYAR Vs. STATE OF MAHARASHTRA	July 31, 2000
SALVE B S Vs. UNION OF INDIA	February 9, 2000
SAMARTH SAMAJ A REGISTERED PUBLIC TRUST UNDER THE BOMBAY PUBLIC TRUST ACT Vs. MANOHAR SHANKAR SAHASTRABUDHE	April 18, 2000
SAMBHAV TIRTH CO OPERATIVE HOUSING SOCIETY Vs. VISWAMANGAL HOUSING COMPANY PRIVATE LIMITED	November 18, 2000
SAMRAT FURNITURE Vs. BHAURAO	September 22, 2000
SANGAMNER BHAG SAHAKARI SAKHAR KARKHANA LIMITED Vs. RASHTRIYA SAKHAR KAMGAR UNION SANGAMNER	June 16, 2000
SANGAMNER BHAG SAHAKARI SAKHAR KARKHANA LTD Vs. RASHTRIYA SAKHAR KAMGAR UNION	June 9, 2000
SANGITA KAMLAKAR VYAVAHARE Vs. STATE OF MAHARASHTRA	May 4, 2000
SANGRAM VISHWANATH PATIL Vs. MAHARASHTRA EDUCATION SOCIETY UDGIR	April 10, 2000
SANJAY Vs. SAHEBRAO S O KACHRU KHANDARE	September 15, 2000
SANJAY BAJIRAO NAGANE Vs. STATE OF MAHARASHTRA	December 14, 2000
SANJAY CHANDRAKANT MEHTA Vs. MALABEN SANJAY MEHTA	February 4, 2000
SANJAY NARAYANRAO BARDE Vs. SAU VIMAL KESHAORAO BAIRAM	January 21, 2000
SANJAYKUMAR S O GOVINDLAL AGRAWAL Vs. KESHAVLAL S O BANDUCHAND SHAH	August 2, 2000
SARANGDHAR RAJARAM TEMBHIKAR Vs. STATE OF MAHARASHTRA	October 10, 2000
SARATULLAH MOHAMMED MUKIM KHAN Vs. SUDESH K PADVI	November 29, 2000
SARLA Vs. STATE OF MAHARASHTRA	October 20, 2000
SAROJ J KAMBLE KUM Vs. LATA MOHAN	December 16, 2000
SATAPPA SHARNAPPA AUTE Vs. MAHADEO SHIVRAM MASHALKAR	July 14, 2000
SATISH GANESH SAPHTARSHI Vs. KIRLOSKAR OIL ENGINES LTD	July 21, 2000
SATPUDA TAPI PARISAR SAHAKARI SAKHAR KARKHANA LTD Vs. BABU SONJI PATIL	June 8, 2000
SAVITA PRAKASH MANJREKAR Vs. R H MENDONCA	January 10, 2000
SAVITA SHANKAR LOKHANDE Vs. M N SINGH COMMISSIONER OF POLICE	December 21, 2000
SAVITRI AND CO Vs. INCOME TAX OFFICER	January 25, 2000
SAY GAUD KONDAGAUD BHUREWAR Vs. STATE OF MAHARASHTRA	April 11, 2000
Sayed Jamalludin Mujawar Vs. KHATUNBI ABDUL GANI	February 11, 2000
SAYYED ANWAR Vs. DIVISIONAL CONTROLLER M S R T C	June 22, 2000
SAYYED HUSSAIN ALI ASIQ ALI Vs. R H MENDONCA COMMISSIONER OF POLICE	January 13, 2000
SCAN ORGANICS LIMITED Vs. STATE OF MAHARASHTRA	March 8, 2000
SERRAO FRANCIS SOCORRO Vs. TOWN AND COUNTRY PLANNING BOARD	July 7, 2000
SHAHAJAN MOHAMMAD MULANI Vs. STATE OF MAHARASHTRA	January 13, 2000
SHAIKH CHAND RAHIMBHAI Vs. ANNASAHEB TRIMBAKRAO BOBDE	March 24, 2000
SHAIKH HAMID SHAIKH MAHMOOD Vs. STATE OF MAHARASHTRA	July 10, 2000
SHAIKH HAMID SHAIKH MEHTAB Vs. STATE OF MAHARASHTRA	September 28, 2000
SHAIKH IMAM MOHAMAD KHAJA Vs. STATE OF MAHARASHTRA	March 31, 2000
SHAILENDRAKUMAR LAXMINARAYAN AWASTHI Vs. CORPORATION OF THE CITY OF NAGPUR	June 28, 2000
SHAILESH KUMAR BHURARAM Vs. R H MENDONCA COMMISSIONER OF POLICE	April 18, 2000
SHAM MADHAVRAO RUPVATE Vs. STATE OF MAHARASHTRA	February 1, 2000
SHAMRAO MAHADU KHOKALE Vs. STATE OF MAHARASHTRA	June 23, 2000
SHAMRAO RAGHUJI DHOTE Vs. STATE OF MAHARASHTRA	September 21, 2000
SHANKAR BUDHAJI MOUNDEKAR Vs. STATE OF MAHARASHTRA	August 1, 2000
SHANKAR M TINGOTE Vs. STATE OF MAHARASHTRA	March 7, 2000
SHANKAR S O BUDHAJI MOUNDEKAR Vs. STATE OF MAHARASHTRA	July 31, 2000
SHANTABAI W/O ANNA TODKAR AND ORS. Vs. SHESHAPPA KALLAPPA TODKAR	June 23, 2000
SHANTANU G JOSHI Vs. HINDUSTAN ANTIBIOTICS LIMITED	June 9, 2000
SHANTAPPA @ SANTOSH MULLIMANI S/O LAXMAN MULLIMANI Vs. STATE	November 21, 2000
SHANTAPPA ALIAS SANTOSH MULLIMANI S O LAXMAN MULLIMANI Vs. STATE OF MAHARASHTRA	November 20, 2000
SHANTARAM BALYA SANKHE Vs. KALIRAM GAJANAN SANKHE	June 26, 2000
SHANTARAM DATTYA WAGHMARE Vs. STATE OF MAHARASHTRA	February 2, 2000
SHANTARAM KESHAV JAVADEKAR Vs. PUNE MUNICIPAL CORPORATION	January 11, 2000
SHANTARAM SITARAM CHAVAN Vs. KHAN MOHAMMAD ARAF NASEEM	October 16, 2000
SHANTIDEVI RAMVTAR CHAVAN Vs. R H MENDONCA COMMISSIONER OF POLICE	March 8, 2000
SHARAD DINKAR DONGARE Vs. R V INGALE	April 24, 2000
SHARAMIK UTKASRSHA SABHA Vs. AFCONS INFRASTRUCTURE LTD	March 30, 2000
SHARBAT CHAND JAIN Vs. BANK OF INDIA	December 22, 2000
SHARDUL S O SHASHIKANT DONGAONKAR Vs. STATE OF MAHARASHTRA	March 15, 2000
SHARFUNNISA Vs. MARUTI SAKHARAM KALE	April 7, 2000
SHASHANK SURESH KHADE Vs. STATE OF MAHARASHTRA	March 14, 2000
SHASHIKANT GOVIND KULKARNI Vs. MAHALAXMI CO OP BANK LIMITED	July 10, 2000
SHASHIKANT RAMCHANDRA DESHPANDE Vs. STATE OF MAHARASHTRA	June 28, 2000
SHEELA RANI SHARMA Vs. MUNICIPAL CORPORATION FOR GREATER BOMBAY	July 4, 2000
SHEIKH HASSAIN SHEIKH MEHABOOB Vs. BASHIR AHMAD SHEIKH MEHABOOB	May 5, 2000
SHEIKH JAHANGIR ALI S O SHEIKH BURHAN Vs. STATE OF MAHARASHTRA	September 21, 2000
SHEIKH MOHAMED FATEMOHAMED Vs. RAISUDDIN AZIMUDDIN KATIL	March 6, 2000
SHIKSHAN MANDAL WARDHA THROUHG ITS GENERAL SECRETARY Vs. PRESIDING OFFICER SCHOOL TRIBUNAL	September 13, 2000
SHIKSHAN SAMITI Vs. STATE OF MAHARASHTRA	August 7, 2000
SHILPA SURESH SHINDE Vs. STATE OF MAHARASHTRA	March 23, 2000
SHILPA SURESH SHINDE Vs. STATE OF MAHARASHTRA	March 24, 2000
SHIREEN DUBASH Vs. AIR INDIA LTD	March 2, 2000
SHIRISH SURESH WELLING Vs. SANGEETA AVINASH MARATHE	July 5, 2000
SHIVAJI EDUCATION SOCIETY Vs. PRESIDING OFFICER SCHOOLS TRIBUNAL	August 10, 2000
SHIVAJI MAHADU PAGAR Vs. SARVANGIN VIKAS MANDAL	April 6, 2000
SHIVAJI NARAYAN GIRIGOSAVI Vs. STATE OF MAHARASHTRA	November 24, 2000
SHIVAJI PATHAJI BHANDARI Vs. STATE OF MAHARASHTRA	June 20, 2000
SHIVAJI VEDU SALUNKE Vs. STATE OF MAHARASHTRA	April 10, 2000
SHIVANAND GIRIDHAR NAIK Vs. SENIOR INSPECTOR OF POLICE	June 19, 2000
SHIVRAM HIRAJI TARAL Vs. STATE OF MAHARASHTRA	February 17, 2000
SHOBHA Vs. NARENDRA S O TUMDEO HULKE	March 15, 2000
SHOBHA KASHINATH BHAVASKAR Vs. RETURNING OFFICER FOR THE ELECTION OF GRAMPANCHAYAT	September 8, 2000
SHOBHA VILAS THAKARE Vs. NARENDRA TUMDEO HULKE	March 16, 2000
SHRAMIK SENA Vs. INDIAN PETROCHEMICALS CORPORATION LIMITED	April 26, 2000
SHRAMIK UTKARSHA SABHA Vs. AFCONS INFRASTRUCTURE LIMITED	August 23, 2000
SHRAVAN JAIRAM JADHAV Vs. STATE BANK OF INDIA	November 9, 2000
SHREE STEEL CENTRE Vs. N R	December 2, 2000
Shri Sabhir Noor Shaikh Vs. STATE OF MAHARASHTRA	March 9, 2000
SHRI SAMPAT PANDURANG GHADGE Vs. SHRI RAMCHANDRA MARUTI SAWANT AND ORS.	June 6, 2000
SHRI SHARAD PANDHARINATH MOTE Vs. PRAKASH MADHAVRAO YADAV AND ORS.	July 14, 2000
SHRINIWAS R SHELAR Vs. GIRISH KANAYALAL OSWAL	October 12, 2000
SHRIPAT RAMJI DAHANE Vs. SHANKAR SAHAKARI GINNING PRESSING FACTORY	June 9, 2000
SHRIRAM DHONDIBA KACHI Vs. SHANKAR KHANDU JADHAV	June 21, 2000
SHUBHALAXMI Vs. RAMDAS GANESHRAO PATHAK	April 6, 2000
SHYAM ALIAS MAHENDRA Vs. STATE OF MAHARASHTRA	June 8, 2000
SHYAMLAL RAKESHKUMAR SHUKLA Vs. STATE OF MAHARASHTRA	January 17, 2000
SICOM LIMITED Vs. PRAKASH PAI SHRI	November 29, 2000
SIDDHARTH S O ATCHUTRAO SAWANT Vs. STATE OF MAHARASHTRA	January 20, 2000
SINDHU EDUCATION SOCIETY Vs. MUNICIPAL CORPORATION OF CITY OF ULHASNAGAR	August 28, 2000
SIRAJ AHMED A BUDDASHET Vs. STATE OF GOA	July 19, 2000
SITARAM K JAWALE Vs. MHADA	June 22, 2000
SK RASHID S O ABDUL GANI Vs. ZILLA PARISHAD BEED	February 9, 2000
SK USMAN SK RAHEMAN Vs. STATE OF MAHARASHTRA	March 15, 2000
SLIM BABAMIYA SUTAR ALIAS JAMADAR Vs. STATE OF MAHARASHTRA	January 13, 2000
SMITA AMBALAL PATEL Vs. ILA VIPIN PANDYA	November 16, 2000
SOLI K DEBOO Vs. COURT RECEIVER	October 12, 2000
SOMBHARTI GURU DAMU BHARTI Vs. STATE OF MAHARASHTRA	March 6, 2000
SOMESHCHANDRA KAILASHCHANDRA AND COMPANY Vs. STATE OF MAHARASHTRA	October 17, 2000
SOMNATH SHRIRANG GAIKWAD Vs. KACHRULAL NANDLAL TOSHNIWAL	June 29, 2000
SONALKAR CHEMICALS PUNE Vs. EAGLE FLASK INDUSTRIES LTD	July 24, 2000
SONU SATISH SHARMA Vs. STATE OF MAHARASHTRA	November 10, 2000
SOPAN MARUTIRAO POTTULWAR Vs. MAHARASHTRA PUBLIC SERVICE COMMISSION	October 13, 2000
SOPHIA SHREE BASANT KUMAR MEMORIAL POLYTECHNIC Vs. REGIONAL PROVIDENT FUND COMMISSIONER II	October 17, 2000
SOU MANGALA SURESH KANASE Vs. SURESH DADU KANASE	February 11, 2000
SOU. SANGITA VIVEK MANE Vs. VIVEK JAGANNATH MANE AND ORS.	January 17, 2000
SOW GANGABAI Vs. STATE OF MAHARASHTRA	January 21, 2000
SPECIAL LAND ACQUISITION OFFICER Vs. PILLOO F ANTIA	February 11, 2000
SPECIAL LAND ACQUISITION OFFICER (3), BOMBAY AND PILLOO F ANTIA Vs. NAVAL DEPARTMENT	February 11, 2000
SPECIAL LAND ACQUISITION OFFICER 3 BOMBAY Vs. NAVAL DEPARTMENT	January 29, 2000
SRIKRISHNA KESHAV KANERKAR Vs. CENTURY SPINNING AND WEAVING CO LTD	February 17, 2000
ST ANTHONYS CO OPERATIVE SOCIETY LIMITED Vs. SECRETARY CO OPERATION AND TEXTILE DEPARTMENT	August 18, 2000
STATE OF GOA Vs. VAMAN RAMA SALGAONKAR	November 24, 2000
STATE OF GOA Vs. HEERA CONSTRUCTIONS	May 5, 2000
STATE OF GOA Vs. N S NAYAK AND SONS	April 27, 2000
STATE OF MAHARASHTRA Vs. S S SHETTY	April 11, 2000
STATE OF MAHARASHTRA Vs. COURT RECEIVER SHRI SAI BABA SANSTHAN SHIRDI	March 29, 2000
STATE OF MAHARASHTRA Vs. RUSTOM FRANROZE HAKIM	March 15, 2000
STATE OF MAHARASHTRA Vs. ANILKUMAR SIDRAMAPPA NANNA	March 21, 2000
STATE OF MAHARASHTRA Vs. GANESH NARAYAN SHETTY	January 27, 2000
STATE OF MAHARASHTRA Vs. SHINGYA BARKYA VALVI	January 13, 2000
STATE OF MAHARASHTRA Vs. PARSHURAM DATTATRAYA DABAKE	January 13, 2000
STATE OF MAHARASHTRA Vs. ABDUL JAHED alias KALOO ABDUL WAHED	February 17, 2000
STATE OF MAHARASHTRA Vs. KAMGAR RAJYA VIMA YOJNA KARAMCHERI SANGHATHANA	February 1, 2000
STATE OF MAHARASHTRA Vs. PANDIT MARUTI CHOUGULE alias BAVADEKAR	November 28, 2000
STATE OF MAHARASHTRA Vs. AJEET BABURAO PAWAR	November 29, 2000
STATE OF MAHARASHTRA Vs. PRAKASH DHAWAL KHAIRNAR	December 7, 2000
STATE OF MAHARASHTRA Vs. GHANSHYAM K ZAVERI	November 18, 2000
STATE OF MAHARASHTRA Vs. S S SHETTY	April 7, 2000
STATE OF MAHARASHTRA Vs. SHIVRAM SAMBHAJIRAO SADAWARTE	December 16, 2000
STATE OF MAHARASHTRA Vs. ARVIND RAMRAO BHALERAO	October 16, 2000
STATE OF MAHARASHTRA Vs. DHANANJAY DIGAMBER PATIL	October 18, 2000
STATE OF MAHARASHTRA Vs. ARVIND RAMRAO BHALERAO	October 11, 2000
STATE OF MAHARASHTRA Vs. BHANUDAS BALIRAM BIRAJDAR	October 10, 2000
STATE OF MAHARASHTRA Vs. RAJU DADABA BORGE	October 4, 2000
STATE OF MAHARASHTRA Vs. DATTA RAMNATH NAIK SHRI	August 29, 2000
STATE OF MAHARASHTRA Vs. RAMBHAU	September 16, 2000
STATE OF MAHARASHTRA Vs. RAZZAK AKBAR KHAN RAMPURI PATHAN SHRI	September 15, 2000
STATE OF MAHARASHTRA Vs. BHAGWAN VAIJINATH BHUJBAL	September 20, 2000
STATE OF MAHARASHTRA Vs. SARVA SHRAMIK SANGH	July 21, 2000
STEAMSHIP MUTUAL UNDERWRITING ASSOCIATION BERMUDA LIMITED Vs. THAKUR SHIPPING COMPANY LIMITED	September 25, 2000
STEEL CENTRE Vs. UNION BANK OF INDIA	December 2, 2000
SUBHANGI TUKARAM SAWANT Vs. R H MENDONCA COMMISSIONER OF POLICE	September 21, 2000
SUBHASH CHOUDHARY Vs. INDIAN OIL CORPN LTD	July 21, 2000
SUBHASH DNYANOBA JADHAV Vs. STATE OF MAHARASHTRA	February 21, 2000
SUBHASH DNYANOBA SALVI Vs. STATE OF MAHARASHTRA	September 21, 2000
SUBHASH KRISHNA KANITKAR Vs. BHIWANDI NIZAMPURA MUNICIPAL COUNCIL	July 31, 2000
SUBHASH KRISHNA KANITKAR Vs. BHIWANDI NIZAMPURA MUNICIPAL COUNCIL	May 2, 2000
SUBHASH NAGORAO JUNGHARE Vs. STATE OF MAHARASHTRA	September 13, 2000
SUBHASH RAMCHANDRA DURGE Vs. DEEPAK ANNASAHEB GAT	July 4, 2000
SUBHASH SILK MILLS LIMITED Vs. MILL MAZDOOR SABHA	March 16, 2000
SUDESH Vs. ABDUL AJIZ S O UMARBHAI OPAI	August 30, 2000
SUDESHKUMARI ALIAS SANTOSHKUMARI ROSHANLAL AGARWAL OF ROCKLINE CONSTRUCTION CO Vs. BOMBAY ALLOY STEEL INDUSTRIES PRIVATE LIMITED	August 3, 2000
SUDHAKAR DOMAJI SONULE Vs. STATE OF MAHARASHTRA	July 28, 2000
SUDHANAND NILKANTH MEHAR Vs. STATE OF MAHARASHTRA	February 28, 2000
SUGANDHA S WALWAIKAR Vs. VILLAGE PANCHAYAT OF PENHA DE FRANCA	March 23, 2000
SUHAS ANANTRAO DASHRATHE Vs. STATE OF MAHARASHTRA	October 11, 2000
SUHAS BALKRISHNA DESAI Vs. CHANDRAKANT RAMCHANDRA PARAB	March 6, 2000
SUJATA DAMODAR KAKULE Vs. STATE OF GOA	July 5, 2000
SULEMAN YAKUB Vs. S REYNOLDS SUPERINTENDENT OF CUSTOMS PREVENTIVE	April 28, 2000
SUMAN NIVRUTTI TAKALE Vs. AMARCHAND RAMCHANDRA PATWA	April 6, 2000
SUMAN SUBHASH JAGTAP Vs. RAYMOND WOOLEN MILLS LIMITED	April 3, 2000
SUNANDA Vs. STATE OF MAHARASHTRA	November 17, 2000
SUNIL S O SADASHIV GHATE Vs. STATE OF MAHARASHTRA	March 23, 2000
Sunil Tukaram Dhiple Vs. State of Maharashtra	November 18, 2000
SUNITA ALIAS KAVITA VIVEKANAND MORE SOU Vs. VIVEKANAND SHRIPATI MORE	July 28, 2000
SUREKHA Vs. STATE OF MAHARASHTRA	September 19, 2000
SURESH CHANNAPPA SHETE Vs. LATA SURESH SHETE SOU	July 19, 2000
SURESH GIDDANNA SANDIPOG Vs. R H MENDONCA	January 28, 2000
SURESH SRIKRISHNA NAIK Vs. KARAMVEER HIRE RURAL INSTITUTE	January 18, 2000
SURESH TATYARAO KSHIRSAGAR Vs. BHAGWANRAO MALHARRAO SHEWALE	December 1, 2000
SURESHKUMAR S O KANHAIYALAL JETHLIA Vs. STATE OF MAHARASHTRA	December 16, 2000
SURYA VINAYAK KAISSARE Vs. RAUJI YESSO NAIK	February 22, 2000
SURYABHAN BABURAO SATHE Vs. BELAPUR SUGAR AND ALLIED INDS LIMITED	June 17, 2000
SURYABHAN S O RANGNATH SAROWAR Vs. DIVISIONAL SOIL CONSERVATION OFFICER	June 17, 2000
SUSHEEL TRADERS Vs. MUNICIPAL CORPORATION FOR GREATER BOMBAY	November 23, 2000
SUSHILABAI PIRAJI GAJABHARE Vs. RAOSAHEB SITARAM VANKHEDE	March 24, 2000
SUSHILADEVI GHANSHYAMPRASAD SHUKLA Vs. SUBHADRADEVI W O HANUMANPRASAD PATHAK	November 17, 2000
SWARNAM RAMACHANDRAN Vs. ARAVACODE CHAKUNGAL JAYAPALAN	June 17, 2000
SYDNEY S O MATHIAS FERNANDES Vs. STATE CALANGUTE POLICE STATION	November 30, 2000
SYED AKABAR KHATEEN Vs. MALTI W O MADHUKAR KONDAPALLE	October 12, 2000
SYED GANI SYED ABDUL RAHEEM Vs. STATE OF MAHARASHTRA	July 4, 2000
SYLVIA LEO CARVGALHO Vs. COLLECTOR OF MUMBAI	January 20, 2000
SYNDICATE BANK Vs. KISHORE NAROTTAMDAS AMERCHAND	October 6, 2000
TANHAJI YESHWANT SHINDE Vs. STATE OF MAHARASHTRA	September 4, 2000
TARABAI SHIVLAL PARDESHI Vs. MURLIDHAR PARAJI DEVDE	June 27, 2000
TARACHAND S O UDHAORAO BHAGAT Vs. STATE OF MAHARASHTRA	February 16, 2000
TARIQ RAZI AZMI Vs. TATA HYDRO ELECTRIC SUPPLY CO LTD	July 3, 2000
TARUN TRADERS AND PARTNERSHIP FIRM Vs. AUCHTEL PRODUCTS LIMITED	February 7, 2000
TATA HYDRO ELECTRIC POWER SUPPLY COMPANY LIMITED Vs. UNION OF INDIA	October 5, 2000
TATE OF MAHARASHTRA Vs. BALKRISHNA HARI PATIL	March 6, 2000
TERESINHA COELHO Vs. INACIO PIO JESUS DE SA OR INACIO SA	July 21, 2000
TERTULIANO RENATO DE SILVA Vs. FRANCISCO LOURENCO BETTENCOURT DE SILVA	February 17, 2000
TINAJIRAO RAMRAO KALE Vs. STATE OF MAHARASHTRA	August 29, 2000
TOLUMAL MOTUMAL Vs. STATE OF MAHARASHTRA	November 9, 2000
TOTAPULLI VELAYUDAN ARJUN Vs. STATE OF MAHARASHTRA	September 20, 2000
TOURIST HOTEL Vs. BALARAM SHRIPATI KAMBLE	April 4, 2000
TOWN AND COUNTRY BOARD Vs. DIRECTOR OF PANCHAYATS	September 5, 2000
TRIBHOVANDAS BHIMJI ZAVERI Vs. ASSISTANT COMMISSIONER OF INCOME TAX	September 8, 2000
TRIMBAK S O WALUBA SONWANE Vs. STATE OF MAHARASHTRA	February 29, 2000
TUKARAM Vs. WESTERN COALFIELDS LIMITED	August 10, 2000
TUKARAM R RASAL Vs. KRISHNA SAHAKARI SAKHANA LIMITED	September 14, 2000
TUSHAR VAJUBHAI GAGLANI Vs. JAGDEESH J VASWANI	November 10, 2000
U A THADANI Vs. B E S T UNDERTAKING	January 17, 2000
U P CO OPERATIVE FEDERATION LIMITED Vs. THREE CIRCLES	February 11, 2000
UCO BANK DIVISIONAL OFFICE Vs. NATTHU ALIAS BANDU UPASRAO WASNIK	August 10, 2000
UDAY MOHANLAL ACHARYA Vs. STATE OF MAHARASHTRA	August 9, 2000
UDAY MOHANLAL ACHARYA Vs. STATE OF MAHARASHTRA	September 4, 2000
UDAY RAMESH CHAVAN Vs. STATE OF MAHARASHTRA	March 13, 2000
UDAYANRAJE PRATAPSINHRAJE BHOSALE Vs. STATE OF MAHARASHTRA	August 9, 2000
UDAYSINGH GAUTAM JAGTAP Vs. STATE OF MAHARASHTRA	June 12, 2000
ULHAS DATTARAM MAYEKAR Vs. STATE OF MAHARASHTRA	April 4, 2000
ULHAS VASUDEO FALARI Vs. ANANDIBAI VENKATESH SAWANT	November 23, 2000
UMESH BALKRISHNA VISPUTE Vs. STATE OF MAHARASHTRA	August 1, 2000
UNION OF INDIA Vs. R K GOEL AND ASSOCIATES	April 4, 2000
UNION OF INDIA Vs. RAJAN KUMAR MOHALIK	March 27, 2000
UNION OF INDIA Vs. INDIA PROOFING AND GENERAL INDUSTRIES KANPUR	March 23, 2000
UNION OF INDIA Vs. SHYAMA CHARAN AGARWALA AND SONS	February 29, 2000
UNION OF INDIA Vs. SURESH JAYANTILAL THANAWALA	January 17, 2000
UNITED TIMBER TRADERS Vs. M V SAMUDRA MAYA	March 31, 2000
UNIVERSAL CAPSULES (P) LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX	February 28, 2000
UPENDRA RAMANLAL MEHTA Vs. STATE OF MAHARASHTRA	February 14, 2000
URMILABEN ISHVERLAL NAIK Vs. DIRECTOR OF EDUCATION GOVT OF GOA DAMAN AND DIU	May 4, 2000
V R PASTEKAR Vs. MANAGING DIRECTOR MARATHWADA DEVELOPMENT CORPORATION	February 2, 2000
V R VISHWANATH RAMJI MANDUE Vs. MAHARASHTRA STATE ROAD TRANSPORT	January 25, 2000
V SUBRAMANIAM Vs. RAJESH RAGHUVENDRA RAO	September 1, 2000
VAIDYA AFZAL MOHAMAD HUSEN Vs. STATE OF MAHARASHTRA	January 14, 2000
VAISHALI PRAMOD PISAL Vs. COMMISSIONER OF POLICE BRIHAN MUMBAI	March 10, 2000
VANGUARD INDUSTRIAL PACKAGING PVT LTD Vs. ALTA LEASING AND FINANCE PVT LTD	May 4, 2000
VANTE BICREM GAUNSO Vs. ADMINISTRATIVE TRIBUNAL GOA	March 1, 2000
VARGHEESE Vs. STATE	November 21, 2000
VASANJI RAMJI DHARODA ALIAS SHAH Vs. HARISH RAJARAM RAJESHWARI	October 4, 2000
VASANT DEVLAL BHAVSAR Vs. BAR COUNCIL OF MAHARASHTRA AND GOA	July 19, 2000
VASANT HOLIDAY HOMES PRIVATE LIMITED Vs. DEPUTY COLLECTOR AND DISTRICT RECOVERY OFFICER	October 4, 2000
VASANT HOLIDAY HOMES PRIVATE LIMITED Vs. MADAN V PRABHU	December 22, 2000
VASANT KRISHNAJI VAZE Vs. KANTABAI RAJGOPAL RATHI	July 3, 2000
VASANT MADHAV PATWARDHAN Vs. STATE OF MAHARASHTRA	April 17, 2000
VASANTDADA SHETKARI SAHAKARI SAKHAR KARKHANA LIMITED Vs. B B CONSULTING N ENGINEERING PRIVATE LIMITED CO	December 12, 2000
VASANTRAO NAIK EDUCATION SOCIETY Vs. PRESIDING OFFICER	August 4, 2000
VASTU INVEST AND HOLDINGS PRIVATE LIMITED MUMBAI Vs. GUJARAT LEASE FINANCING LTD	November 9, 2000
Vasudeo Bajirao More Vs. State of Maharashtra	October 16, 2000
VASUDEO RAMCHANDRA KALE Vs. VIJAY BHIKAJI RAUT	June 27, 2000
VAZIR GLASS WORKS Vs. BHARAT R TAYADE	February 16, 2000
VENKAIAH CHOWDARY NANNAPANENI Vs. STATE OF MAHARASHTRA	April 4, 2000
VERONICA LABORATORIES LIMITED Vs. STATE INDUSTRIAL AND INVESTMENT CORP OF MAH LIMITED	October 20, 2000
VICCO PRODUCTS BOMBAY LIMITED Vs. STATE OF MAHARASHTRA	June 16, 2000
VIJAY DAMAJI GAIDHANE Vs. STATE OF MAHARASHTRA	September 5, 2000
VIJAY HARISHCHANDRA PODDAR Vs. R H MENDONCA	January 19, 2000
VIJAY SAMBHAJI GAIKWAD Vs. STATE OF MAHARASHTRA	February 9, 2000
VIJAY SINGH PADODE Vs. SICOM LIMITED	September 8, 2000
VIJAYA RAJU GUPTA Vs. R H MENDONCA COMMISSIONER OF POLICE	October 20, 2000
VIJAYATAI SUBHASH GAVHANE Vs. STATE OF MAHARASHTRA	March 23, 2000
VIJAYKUMAR Vs. RAMKRISHNA CHAMPAT EKHAR	August 11, 2000
VIJAYKUMAR RAMCHANDRA BHATE Vs. NEELA VIJAYKUMAR BHATE	October 4, 2000
VIJAYVARGIYA DAL MILLS Vs. HAJI ISMAIL HAJI WALI	February 25, 2000
VIKAS KAUSHALKUMAR GUPTA Vs. STATE OF MAHARASHTRA	November 7, 2000
VIKAS S O NARAYAN KUMBHARE Vs. STATE OF MAHARASHTRA	July 12, 2000
VILAS SHANKAR KARANDE Vs. STATE OF MAHARASHTRA	November 7, 2000
VILAS SHANKARRAO DESHMUKH Vs. S A GHODE PRINCIPAL NAVPRABHAT VIDYA MANDIR AND JUNIOR COLLEGE	September 8, 2000
VINAYAK M DESHPANDE AND TEXPOLINE POONA P LTD Vs. OFFICIAL LIQUIDATOR ECOLINE DEVELOPMENT ENGINEERS LTD	January 19, 2000
VINAYAK V MORE Vs. MAHARASHTRA STATE ROAD DEVELOPMENT CORPORATION LIMITED	January 18, 2000
VINAYAK V MORE Vs. MAHARASHTRA STATE ROAD DEVELOPMENT CORPORATION LTD	January 19, 2000
VINOD B CHABRIYA Vs. STATE OF MAHARASHTRA	December 1, 2000
VINOD S O HARIRAMAJI DESHMUKH Vs. PRESIDING OFFICER	July 28, 2000
VINODKUMAR BANSAL Vs. STATE OF MAHARASHTRA	June 29, 2000
VIPUL CHANDULAL PARIKH Vs. STATE OF MAHARASHTRA	August 2, 2000
VIRENDRA MOHAN BHARDWAJ Vs. STATE OF MAHARASHTRA	March 10, 2000
VISHAL VINAYAK BHENDE Vs. DEAN GOA MEDICAL COLLEGE	December 20, 2000
VISHWANATH MARUTI GAGARE Vs. CHANDRAKALABAI	October 6, 2000
VISHWANATH SATWAJI GAIKWAD Vs. LAXMAN S O ABAJI KAVALE	January 29, 2000
VISHWASRAO MAHADEO SHELKE Vs. RAMSHARAN HARIPRASAD BELLARIKAR	April 4, 2000
VITHABAI BALWANT JADHAV Vs. SHRIPATI TUKARAM JORKAR	July 20, 2000
VITHAL GANPAT PARANEKAR Vs. RIJUBAI GANGARAM MALPUTE	July 11, 2000
VIVIDH KARYAKARI SEVA SAHAKARI SOCIETY LIMITED DAITHANA DISTRICT LATUR Vs. UNION OF INDIA	October 18, 2000
VYANKATESH MARUTI ARANDEKARNAIK Vs. STATE OF MAHARASHTRA	February 1, 2000
VYNKAPPA CHANDRAYYA KANAKI Vs. STATE OF MAHARASHTRA	September 21, 2000
WAGHCHOURE BALIRAM VITHALRAO Vs. PRESIDENT SHRI UTTAMRAO PARASHRAM SAVANT	September 21, 2000
WALI MOHAMAD ASHRAFI AMJAD Vs. ABDUL LATIF HAJI	February 15, 2000
WILMA PACHECO Vs. PRESIDENT ADMINISTRATIVE TRIBUNAL GOA	May 4, 2000
YASHIM RAO KARKARIA Vs. CYRUS EDUL KARKARIA	July 26, 2000
YASHODADEVI MUNDRA Vs. BOMBAY MUNICIPAL CORPORATION	June 30, 2000
YASHWANT N SHAH Vs. UNIT TRUST OF INDIA	January 25, 2000
YELGAONKAR DILIP MURLIDHAR Vs. GUDAGE MOHANRAO PANDURANG	April 18, 2000
YESHWANT HIRAJI CHIKALKAR Vs. R.H. MENDONCA	May 3, 2000
YUNUSSHAH YAKUBSHAH Vs. STATE OF MAHARASHTRA	March 27, 2000
YUSUF KHAN HAROON KHAN Vs. STATE OF MAHARASHTRA	July 17, 2000
YUSUF KHAN MAHBOOB KHAN Vs. RIAZUDDIN ALLAUDDIN	September 14, 2000
YUSUSF KHAN KAHBOOB KHAN Vs. RIAZUDDIN ALLAUDDIN	November 14, 2000
ZAHIR MOHAMMED RAJA ANSARI Vs. R H MENDONCA THE COMMISSIONER OF POLICE	May 2, 2000
ZAKIR HUSSAIN Vs. STATE OF MAHARASHTRA	August 16, 2000
ZENITH TIN WORKS LIMITED Vs. COMMISSIONER OF INCOME TAX	February 7, 2000
ZILLA PARISHAD AHMADNAGAR Vs. RAMESH SADASHIV DUKRE	June 16, 2000

Year 2000 of HIGH COURT OF BOMBAY

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