REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
A D SHELAR Vs. PACKAGE GASKET PRODUCTS	January 15, 1999
A H GHASWALA Vs. RAJENDRA J SHAH	December 4, 1999
A V MODY Vs. S R SALUNKE	September 3, 1999
AAMSIDHA JABANNA WADARE Vs. STATE OF MAHARASHTRA	July 6, 1999
ABAN LOYD CHILES OFFSHORE LTD Vs. UNION OF INDIA	August 25, 1999
ABBAS HAKIM Vs. CONTRACT ADVERTISING INDIA LIMITED	October 7, 1999
ABDUL AJIJ LAL MOHAMMAD Vs. STATE OF MAHARASHTRA	June 14, 1999
ABDUL ATTAR MOHAMMAD KATLARIWALLA Vs. LAL BAHADUR FULCHAND GUPTA	January 14, 1999
ABDUL BASHEER Vs. STATE OF MAHARASHTRA	January 13, 1999
ABDUL GAFFAR RAMJAN MALISHWALA Vs. STATE OF MAHARASHTRA	October 21, 1999
ABDUL HAMED ABDUL GAFOOR Vs. STATE OF MAHARASHTRA	January 13, 1999
ABDUL KARIM MOHAMMAD SHABAN KHAN Vs. R H MENDONCA COMMISSIONER OF POLICE	August 19, 1999
Abdul Rashid Vs. State of Maharashtra	January 27, 1999
ABDUL RAUF MOHAMMAD HARUN LAKHANI Vs. STATE OF MAHARASHTRA	January 19, 1999
ABDUL RAUF MOHD JAMAL Vs. NARAYAN SONAJI PATIL GUJRE SINCE	October 14, 1999
ABDUL REHMAN MOHD SHABAN KHAN Vs. R H MENDONCA	August 19, 1999
ABDUL REHMAN SAIYAD HUSSAIN Vs. H R AMARNANI	July 15, 1999
ABDUL SAMAD ANGAN Vs. SUPADABAI NARAYAN PATIL	February 10, 1999
ABDULRAHEMAN ALIAS IQBAL FALJUKHAN PATHAN Vs. KAMALABEN MOHANLAL SHAH	March 3, 1999
ABHAY FIRODIA Vs. DEVJI SHAH	August 27, 1999
ABHAY R SINHA Vs. STATE OF MAHARASHTRA	March 9, 1999
ABHIMANYU RAMCHANDRA HAREL Vs. STATE OF MAHARASHTRA	October 14, 1999
ABHIMANYU VISHWANATH Vs. STATE OF MAHARASHTRA	October 21, 1999
ADARSH EDUCATION SOCIETY Vs. STATE OF MAHARASHTRA	July 23, 1999
AFTARI BEGUM GANI SHAIKH Vs. R D TYAGI	March 26, 1999
AFZALALLI KARIMULLA ANSARI Vs. STATE OF MAHARASHTRA	September 7, 1999
AGARWAL INDUSTRIES LIMITED Vs. GOLDEN OIL INDUSTRIES PRIVATE LIMITED	April 8, 1999
AGENCIA CAETANO F F FIGUEREDO Vs. BANK OF INDIA	February 22, 1999
AHMEDNAGAR MERCHANTS CO OP BANK LIMITED Vs. STATE OF MAHARASHTRA	April 21, 1999
AIR INDIA LIMITED Vs. P K UPADHAYA	June 29, 1999
AJAY PRAKASH ALIAS AJU KARUA VALMIKI Vs. SUDHAKAR AMBEDKAR	July 5, 1999
AJAY RAMPRASAD RUIA Vs. MAJITHIA CONSTRUCTIONS CO	April 13, 1999
AJAY UMAKANT TINGORIAAJAY UMAKANT TINGORIA Vs. STATE OF MAHARASHTRA	August 26, 1999
AKHTAR HUSSAIN S O KHURSHID HUSSAIN Vs. STATE OF MAHARASHTRA	June 7, 1999
ALEX GREGORIO DSILVA Vs. CHIEF SECRETARY GOVT OF GOA	March 24, 1999
ALI JAWAD AMEERHASAN RIZVI Vs. INDO FRENCH BIOTECH ENTERPRISES LIMITED	August 5, 1999
ALKA Vs. VARDHAMAN alias PUSHKARAJ alias NARENDRA S O NEMICHAND BAMB	January 28, 1999
ALL INDIA METAL CORPORATION Vs. MISTRY PRABHUDAS MANJI	April 19, 1999
ALL INDIA TRADE UNION CONGRESS Vs. RAVI FISHERIES LIMITED	October 15, 1999
ALVARO DE NORONHA FERREIRA Vs. GENERAL MANAGER TELECOM DEPARTMENT OF TELECOMMUNICATION	October 7, 1999
AMABI W/O SAYED JAHIRUDDIN PATIL Vs. DONAPPA BALU CHAMBHAR	April 20, 1999
AMASIDHA JABANNA WADARE Vs. STATE OF MAHARASHTRA	July 7, 1999
AMBADAS RAJAYYA JINDAM Vs. STATE OF MAHARASHTRA	December 10, 1999
AMIN AHMEDALI LALANI Vs. UNION OF INDIA	March 24, 1999
AMMUNITION FACTORY CO OPERATIVE CREDIT SOCIETY LIMITED Vs. BALASAHEB RAMCHANDRA GHULE	October 28, 1999
AMOGSHIDH ANNAPPA SHENDGE Vs. STATE OF MAHARASHTRA	August 19, 1999
AMOLAKCHAND S O SWARUPCHAND MAGDIYA Vs. STATE OF MAHARASHTRA	May 7, 1999
AMOLAKCHAND SWARUPCHAND MAGDIYA Vs. STATE OF MAHARASHTRA	July 5, 1999
ANAND KERABA KESAKAR Vs. STATE OF MAHARASHTRA	September 23, 1999
ANAND NARAYAN MALLAV Vs. STATE OF MAHARASHTRA	March 24, 1999
ANAND VITHOBA LOHKARE Vs. STATE OF MAHARASHTRA	February 9, 1999
ANANDA @ ANNASAHEB DNYANU SHINDE Vs. AKKATAI W/O BHAGWAN PATIL	September 18, 1999
ANANDI LAXMAN PATIL Vs. R H MENDONCA COMMISSIONER OF POLICE GREATER BOMBAY	July 26, 1999
ANANT BALU BATAWALE Vs. V L KAMBALE	July 20, 1999
ANANT DAGADU BHALERAO Vs. STATE OF MAHARASHTRA	August 3, 1999
ANANT KESHAV DESAI Vs. STATE OF MAHARASHTRA	October 12, 1999
ANANT MAHADEO GODBOLE Vs. ACHUT GANESH GODBOLE	October 5, 1999
ANANT SADASHIV GHANGURDE Vs. STATE OF MAHARASHTRA	August 24, 1999
ANANT TATOBA UPADHYE Vs. SUMAN ANANT UPADHYE	May 7, 1999
ANIL CONSTRUCTIONS AURANGABAD Vs. VIDARBHA IRRIGATION DEVELOPMENT CORPORATION AMRAVATI	August 6, 1999
ANIL DATTATRAYA LAD Vs. SUMITRA ANIL LAD	October 1, 1999
ANIL PRABHAKAR KOSHTI Vs. UNION OF INDIA	August 16, 1999
ANIL S O DAMODHAR PAUNIPAGAR Vs. STATE OF MAHARASHTRA	October 21, 1999
ANIL S O DNYANDEORAO BARBUDE Vs. STATE OF MAHARASHTRA	August 27, 1999
ANIL SHRIPAD VAIDYA Vs. RAMCHANDRA HOTCHANDRA HARIYANI	May 3, 1999
ANIL SHRIPATRAO BADGE Vs. SUNDRABAI MAHADA MALI	April 28, 1999
ANIL TATYARAO SOLUNKE Vs. STATE OF MAHARASHTRA	October 8, 1999
ANNA GANPATI VIREKAR Vs. STATE OF MAHARASHTRA	December 16, 1999
ANNA KRISHNA KHOT Vs. STATE OF MAHARASHTRA	December 10, 1999
ANSARI MOHAMMAD RIYAZ ABDUL LATIF Vs. STATE OF MAHARASHTRA	January 22, 1999
ANTONIO SALVADOR FRANCISCO JOAQUIM CELEMENTE MESQUITA Vs. PEDRO CARVALHO	July 9, 1999
ANUP R KANTAK Vs. STATE OF MAHARASHTRA	July 9, 1999
ANUPAR CHEMICAL INDIA PRIVATE LIMITED Vs. DIPAK G MEHTA	May 7, 1999
ANUPTECH EQUIPMENTS PRIVATE LIMITED Vs. GANPATI CO OP HOUSING SOCIETY LIMITED	January 30, 1999
ANUSAYABAI NARAYANRAO GHATE Vs. MAKTUMBI S NADAF	February 17, 1999
APOLLO SEAFOODS Vs. UNION OF INDIA	April 1, 1999
APPAJI BABAJI SONALE Vs. SUBHASHNAGAR SAHAKARI HOUSING SOCIETY LIMITED	February 12, 1999
APPALAL ALIAS ISMAIL IBRAHIM PATHARWAL Vs. SHABASHIRAJ MULLA	July 7, 1999
APPASAHEB SHESHRAO CHAVAN Vs. STATE OF MAHARASHTRA	February 4, 1999
APPOINTMENT OF PERSON OF A MALE MINOR VARAD Vs. HARALD HAMRE AND ELIN AASLAND HAMRE NORWEGIAN NATIONALS	May 5, 1999
ARCHAN MARIAN DMELLO Vs. DEAN GOA CENTRAL COLLEGE BAMBOLIM	March 23, 1999
ARJUN SHAHEBRAO WAVARE Vs. DISTRICT CENTRAL CO OPERATIVE BANK LTD	March 15, 1999
ARJUN SHAMRAO ANDALKAR Vs. STATE OF MAHARASHTRA	August 26, 1999
ARMANDO PEREIRA Vs. KRISHNANATH V MALVANCAR	January 22, 1999
ART WOOD SHOP Vs. J B PANDIT DECD	February 11, 1999
ARTE INDIANA Vs. P MITTULAUL LALAH AND SONS	March 22, 1999
ARTE INDIANA Vs. P MITTULAUL LALAH AND SONS	June 14, 1999
ARTE INDIANA Vs. P. MITTULAUL LALAH AND SONS	March 22, 1999
ARUN B VAIDYA Vs. STATE OF MAHARASHTRA	September 18, 1999
ARUN CONSTRUCTION CO Vs. BOMBAY HOUSING AND AREA DEVELOPMENT BOARD AREA DEVELOPMENT BOARD	December 4, 1999
ARUN DAMODAR VEER Vs. STATE OF MAHARASHTRA	March 22, 1999
ARUN GULAB GAVLI Vs. STATE OF MAHARASHTRA	October 6, 1999
ARUN GULAB GAVLI Vs. STATE OF MAHARASHTRA	September 29, 1999
ARUN HARISH DOIPHODE Vs. STATE OF MAHARASHTRA	September 27, 1999
ARUN JAYSINGH KHANDAGALE Vs. STATE OF MAHARASHTRA	March 20, 1999
ARUN KAMBLI Vs. STATE OF GOA AS	September 18, 1999
ARUN KUMAR AGRAWAL Vs. CHAIRMAN STATE BANK OF INDIA	November 26, 1999
ARUN KUMAR RAGHVANSHI Vs. UNION OF INDIA	June 30, 1999
ARUN S O TUKARAM PATIL Vs. STATE OF MAHARASHTRA	September 7, 1999
ARUN SHANKAR SALUNKE Vs. STATE OF MAHARASHTRA	May 3, 1999
ASHA RAMESHKUMAR KANODIA Vs. KRISHNADEVI M KANODIA	August 13, 1999
ASHOK M SHRIMALI Vs. STATE BANK OF INDIA	June 16, 1999
ASHOK MANIKRAO KHOPADE Vs. STATE OF MAHARASHTRA	December 15, 1999
ASHOK PANDURANG PATIL Vs. STATE OF MAHARASHTRA	October 28, 1999
ASHOK S O HATIMJI KUTARMARE Vs. STATE OF MAHARASHTRA	September 1, 1999
ASHOK SHANKARRAO FOKMARE Vs. SAU SUJATA NITINRAO TIDKE	July 8, 1999
ASHOK YASHWANT AWARE Vs. STATE OF MAHARASHTRA	March 24, 1999
ASHRAF AHMED S O AZIZ AHMED SIDDIQUI Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY	April 21, 1999
ASHWINI SATISH BHAT Vs. JEEVAN DIVAKAR	February 5, 1999
ASIATIC OXYGEN AND ACETYLENE CO LTD Vs. INDUSTRIAL COURT OF MAHARASHTRA BENCH	January 11, 1999
ASLAM MOHAMMAD MERCHANT Vs. STATE OF MAHARASHTRA	April 28, 1999
ASRA SHAKEEL Vs. SHAKEEL SULEMAN	May 5, 1999
ASSOCIATION OF ENGINEER WORKERS Vs. EMPIRE INDUSTRIES LTD	October 4, 1999
ASSOCIATION OF ENGINEERING WORKERS Vs. S A PATIL	September 28, 1999
ASSOCIATION OF ENGINEERING WORKERS Vs. PERMANENT MAGNETS LIMITED	July 9, 1999
ASSTT. COMMISSIONER OF INCOME TAX Vs. JETRON LABORATORIES (P) LTD.	September 21, 1999
ATMARAM SHIVLING DUPLE Vs. STATE OF MAHARASHTRA	August 16, 1999
ATMARAM SHIVLING DUPLE Vs. STATE OF MAHARASHTRA	August 17, 1999
ATUL B MUNIM Vs. REGISTRAR OF COMPANIES	December 22, 1999
ATUL RAMRAO KOTHARE Vs. UPENDRA K MAJITHIA	October 21, 1999
AVADESH PALEPRASAD MALLA ALIAS SAHANI Vs. STATE OF MAHARASHTRA	April 28, 1999
AVINASH ANANDA BHOSALE Vs. STATE OF MAHARASHTRA	October 4, 1999
AVINASH RAMESH MANDAPE Vs. STATE OF MAHARASHTRA	November 19, 1999
AVINASH TAMBE Vs. MUNICIPAL COMMISSIONER OF GREATER MUMBAI	April 20, 1999
AZEEZ USMAN SHAIKH Vs. STATE OF MAHARASHTRA	April 12, 1999
AZMY PESI BHARUCHA Vs. STATE OF MAHARASHTRA	April 19, 1999
AZZILFI FINLEASE AND INVESTMENTS PVT LTD Vs. AMBALAL SARABHAI ENTERPRISES LTD	March 19, 1999
B C L FINANCIAL SERVICES LIMITED Vs. STATE OF MAHARASHTRA	January 14, 1999
B E S T WORKERS UNION Vs. BOMBAY ELECTRIC WORKERS UNION	July 7, 1999
B J SHETTY Vs. AIR INDIA LIMITED	September 14, 1999
B O C INDIA LTD Vs. INDIAN OXYGEN EMPLOYEES UNION	July 28, 1999
B R STEEL PRODUCTS LIMITED BOARD FOR INDUSTRIAL AND FINANCIAL RECONSTRUCTION Vs. N R	March 19, 1999
B S I LIMITED Vs. M V CRISTIAN C	March 23, 1999
B U BHANDARI TEMPO LIMITED Vs. UTTAMCHAND BHAGCHAND LUNKAD	June 29, 1999
BABA ALIAS GULAM RAZA HUSSAIN HADI TAPTI Vs. STATE OF MAHARASHTRA	June 22, 1999
BABAN Vs. STATE OF MAHARASHTRA	August 12, 1999
BABAN Vs. STATE OF MAHARASHTRA	August 11, 1999
BABAN RAMAJI CHAUDHARI Vs. STATE OF MAHARASHTRA	March 31, 1999
BABASAHEB MANIK GUNJAL Vs. STATE OF MAHARASHTRA	February 24, 1999
BABASAHEB SHANKAR SHEDAGE Vs. STATE OF MAHARASHTRA	December 1, 1999
BABINANDA Vs. VIJAYKUMAR	August 17, 1999
BABU DHAKU KHARAT Vs. STATE OF MAHARASHTRA	June 17, 1999
BABURAO ANANT DHAGE Vs. JAGANNATH GOPALA KARALE	February 17, 1999
BABURAO NANCHAND GANDHI Vs. STATE OF MAHARASHTRA	April 6, 1999
BABURAO S O MANAJI Vs. GANGUBAI	January 28, 1999
BABURAO SOMA BHOI Vs. ABDUL RAHEMAN ABDUL RAJJAK KHATIK	February 22, 1999
BACHARAM KRISHNA POWAR Vs. STATE OF MAHARASHTRA	February 24, 1999
BAHADUR SINGH ALIAS AMAR BAHADUR SINGH Vs. UMARKADI CO-OP. HOUSING SOCIETY LTD	September 8, 1999
BAIJNATH MELARAM Vs. NAVINCHANDRA P. PATIL	November 26, 1999
BAJAJ AUTO LIMIED Vs. R P SAWANT	December 24, 1999
BAJAJ AUTO LIMITED Vs. KALIDAS DEVRAM PATIL	September 21, 1999
BAJIRAO ANNA CHAUDHARI Vs. LAXMIBAI KESHAV THITE	June 29, 1999
BAJIRAO BHIMAJI DAFAL Vs. STATE OF MAHARASHTRA	August 18, 1999
BALA PANDURANG KESARKAR Vs. STATE OF MAHARASHTRA	June 8, 1999
BALASAHEB KESHAV THAKRE Vs. KUSUMBAI MANIKRAO DESHMUKH	April 7, 1999
BALESHWAR ALIAS BAPU SHRAVAN SHEVALE Vs. STATE OF MAHARASHTRA	April 20, 1999
BALIRAM RAMCHANDRA BOBHATE Vs. DATTARAM RAMCHANDRA BOBHATE	May 3, 1999
BALKRISHNA ALIAS BALUBHAI KANJIBHAI MISTRY Vs. DEV CHHAYA CO OPERATIVE HOUSING SOCIETY LIMITED	August 31, 1999
BALKRISHNA BHAGWAN PARAB Vs. R M MENDONCA	August 20, 1999
BALKRISHNA HARISCHANDRA PATIL Vs. MADHUKAR MADHAVRAO DESHPANDE	February 23, 1999
BALU BANSI MOKAL Vs. STATE OF MAHARASHTRA	December 3, 1999
BAMNI PROTEINS LTD Vs. CENTRAL BOARD OF EXCISE AND CUSTOMS	August 23, 1999
BANK OF BARODA Vs. MANUBHAI JETHABHAI PATEL	May 5, 1999
BANK OF INDIA Vs. RADHAKRISHNAN IYER	June 16, 1999
BANK OF INDIA Vs. KALIDAS HARIBHAU MORE	April 5, 1999
BANK OF INDIA Vs. DEWAN RUBBER INDUSTRIES LTD	August 9, 1999
BANK OF MAHARASHTRA Vs. KONKAN CHEMICALS PRIVATE LIMITED	October 25, 1999
BANK OF MAHARASHTRA Vs. KOKAN CHEMICALS PRIVATE LIMITED	June 25, 1999
BANK OF MAHARASHTRA Vs. BALRAJ SUD	February 26, 1999
BANKAY BIHARI G AGRAWAL Vs. BHAGWANJJ MEGHJI	December 23, 1999
BANKERS TRUST COMPANY Vs. GARWARE WALL ROPES LTD	February 24, 1999
BANQUE NATIONALE DE PARIS Vs. COMMISSIONER OF INCOME TAX	February 18, 1999
BANWARILAL H KHAITAN Vs. P L A EXPORTS PRIVATE LIMITED	February 12, 1999
BAPURAO SHANKAR ROKADE Vs. TUKARAM DEVAPPA GADE	December 9, 1999
BASHIR ALI DAFEDAR Vs. STATE OF MAHARASHTRA	June 9, 1999
BAWNE IGNATIUS JOHN REGO Vs. STATE OF MAHARASHTRA	April 8, 1999
BEGUM BEE Vs. R H MENDONCA COMMISSIONER OF POLICE GREATER BOMBAY	July 26, 1999
BEJJAN H BHARUCHA Vs. STATE OF MAHARASHTRA	October 5, 1999
BHAGIRATHIBAI @ BHAGWATI Vs. ASHOK	February 22, 1999
BHAIRAVANATH DEVASTHAN TRUST Vs. BAJABA NATHU PATHARE	February 16, 1999
BHAIRU SHANKAR KHOMANE Vs. STATE OF MAHARASHTRA	April 26, 1999
BHANDARA DIST CENTRAL CO OP BANK LTD Vs. COMMISSIONER/REGISTRAR FOR COOPERATION MAH STATE	June 29, 1999
BHARAT FORGE COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX PUNE	August 4, 1999
BHARAT KUMAR JANGONDA PATIL Vs. ANNASO SURGONDA PATIL	March 26, 1999
BHARAT PANDURANG DHOKANE Vs. YESHWANTRAO KANKARRAO GADAKH	August 18, 1999
BHARATI N WADHWANA Vs. ARJUN KISHANDAS JAISING	August 12, 1999
BHARATIYA KAMGAR KARMACHARI MAHASANGH Vs. G K W LTD	September 18, 1999
BHARATLAL R HALWAI Vs. STATE OF GOA	January 28, 1999
BHASHKAR KANU SARANG Vs. SHANKA TUKARAM BANDHAKAR	April 16, 1999
BHAU KRISHNA SHINDE Vs. VATSALA BHAU DHAMALE	January 27, 1999
BHAUSAHEB SAVALGONDA PATIL Vs. SHAMIM SULTAN FAKIR	November 15, 1999
BHAVARILAL JAVARILAL MODI Vs. NASIK MERCHANTS CO OPERATIVE BANK LIMITED	October 11, 1999
BHIKABAI Vs. MAMTABAI	August 30, 1999
BHIMABAI EKNATH SHEJWAL Vs. SURESH DAYANAND KASAB	April 16, 1999
BHIMABAI TUKARAM BALKAWADE Vs. BHIKU PANDURANG BALKAWADE	June 21, 1999
BHIMRAM LACHAJI MEGHAWAL Vs. STATE OF MAHARASHTRA	October 6, 1999
BHIVA S O TUKARAM TARKASE Vs. STATE OF MAHARASHTRA	July 6, 1999
BHOLA WAJARESHWAR SETHI Vs. HOTEL NANDANVAN PRIVATE LIMITED	February 16, 1999
BHUDEVI RAJANNA RESHAM Vs. STATE OF MAHARASHTRA	July 16, 1999
BHULABAI WD O BARKAJI MATRE Vs. SHANKAR BARKAJI MATRE	June 7, 1999
BHUPEN CHAMPAKLAL DALAL Vs. SANDEEP KAPOOR	April 29, 1999
BHUPENDRA VILLA PREMISES CO OPERATIVE SOCIETY LIMITED Vs. CHANDRAKANT G SHAH	September 9, 1999
BIHARILAL MINATILAL YADAO Vs. STATE OF MAHARASHTRA	June 7, 1999
BIJAL PARAG DAVE Vs. PARAG LABHASHANKAR DAVE	March 8, 1999
BIJAYSINGH MANSINGH BAID Vs. MANSINGH H BAID	December 15, 1999
BLIND RELIEF ASSOCIATION Vs. STATE OF MAHARASHTRA	November 29, 1999
BLUE STAR LIMITED Vs. BLUE STAR INFOTECH LIMITED	December 7, 1999
BLUE STAR LIMITED Vs. ALL INDIA BLUE STAT EMPLOYEES'FEDERATION	April 20, 1999
BOARD FOR INDUSTRIAL AND FINANCIAL RECONSTRUCTION Vs. B R STEEL PRODUCTS LIMITED	March 19, 1999
BOARD OF TRUSTEES OF THE PORT OF BOMBAY Vs. TRANSPORT AND DOCK WORKERS UNION	January 13, 1999
BOARD OF TRUSTEES OF THE PORT OF BOMBAYS Vs. VIJAY RATANRAO SURVE	December 6, 1999
BOI FINANCE LIMITED Vs. PADMA ALLOY CASTING PRIVATE LIMITED	March 26, 1999
BOMBAY CATHOLIC CO OPERATIVE HOUSING SOCIETY LIMITED Vs. V B MATHANKAR	October 21, 1999
BOMBAY CATHOLIC CO-OP HOUSING SOCIETY Vs. V B MATHANKAR	October 22, 1999
BOMBAY ENVIRONMENTAL ACTION GROUP Vs. A R BHARATI	July 16, 1999
BOMBAY FORGINGS LTD Vs. PREM SINGH K SONAR	June 10, 1999
BONITACE CHUKWUDIZLE AKUAG BAOGU Vs. STATE OF MAHARASHTRA	December 10, 1999
BRITISH BANK OF THE MIDDLE EAST Vs. MARCUS S LOBO	July 8, 1999
BRUNO JOSE DIAS Vs. LAXMIKANT SUBRAY KUNDAIKAR	August 23, 1999
BUILDARCH Vs. UNION OF INDIA	December 8, 1999
BUNNY REUBEN Vs. B J PANCHAL	September 18, 1999
BURONDI KARJGAON LODGHAR PANCHKROSHI SHIKSHAN SANSTHA Vs. VILASRAO MARUTI DESAI	March 11, 1999
C AND M FARMING P LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	December 14, 1999
C JOHN A R DEANS I N Vs. ANIL KUMAR MITRA	March 8, 1999
C T DHINDALE ASST COLLECTOR OF CENTRAL EXCISE AND CUSTOMS Vs. BHIKUSA YAMSA KSHATRIYA PVT LTD	April 26, 1999
CANARA BANK Vs. FEROSAN FRICTION MATERIALS	April 13, 1999
CANARA BANK BOMBAY Vs. YUSUF ABDULHUSSEIN ARSIWALA	August 2, 1999
CANTHUS FINVEST PVT.LTD Vs. MANSOOR ABDUL SATAR BEG	July 6, 1999
CAPT KAILASH NATH HARSH Vs. D C PATEL	February 2, 1999
CAPT LAVJI J MISTRY Vs. MAZDA PROPERTIES LIMITED	June 17, 1999
CAPTAIN SHANKAR ROY Vs. SEVERINA KUMAR	August 5, 1999
CEAT LIMITED Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY	January 28, 1999
CEAT LIMITED Vs. UNION OF INDIA	April 19, 1999
CEAT LTD Vs. S D SAWANT	February 16, 1999
CENTRAL BANK OF INDIA Vs. MANIPUR VASANT KINI	July 27, 1999
CENTRAL BANK OF INDIA Vs. OFFICIAL LIQUIDATOR	July 16, 1999
CENTRAL BANK OF INDIA Vs. RATNAM GEMS IMPEX LTD	June 11, 1999
CENTRAL BUREAU OF INVESTIGATION Vs. PRAVINCHANDRA DUNGARSHAI LALAN	July 16, 1999
CENTRAL BUREAU OF INVESTIGATION Vs. MULANGI KRISHNASWAMY ASHOK KUMAR	February 26, 1999
CENTURION BANK LIMITED Vs. INDIAN LEAD LIMITED	August 28, 1999
CENTURION BANK TD Vs. INDIAN LEAD LTD	August 20, 1999
CENTURY PLYBOARDS INDIA LIMITED Vs. ADVERTISING STANDARDS COUNCIL OF INDIA	July 26, 1999
CENTURY RAYON Vs. UNITED COMMERCIAL BANK	February 15, 1999
CETACO SA Vs. BOMBAY EXPORT INTERNATIONAL	December 14, 1999
CHANDBI HUSEN MHALDAR Vs. MANSUR AMIN MHALDAR	July 8, 1999
CHANDER SHEKHAR MALHOTRA Vs. NIRLON LIMITED	August 19, 1999
CHANDRAKALABAI Vs. BALAJI S O SHAHAJI DHOKE	February 4, 1999
CHANDRAKANT BHAGWAN AWARE Vs. STATE OF MAHARASHTRA	September 29, 1999
CHANDRAKANT BHOGILAL GOHIL Vs. PARUSHOTTAM MOHANLAL MAKWANA	April 26, 1999
CHANDRAKANT CHINTAMAN BHISE Vs. STATE OF MAHARASHTRA	May 3, 1999
CHANDRAKANT PINAYAMAL MOTWANI Vs. STATE OF MAHARASHTRA	December 8, 1999
CHANDRAKANT TARACHAND BADANI Vs. KARNATAKA CHEMICAL INDUSTRIES CORPORATION PVT LTD	June 7, 1999
CHANDRAKANTA Vs. STATE OF MAHARASHTRA	September 28, 1999
CHANDRASHEKHAR ALIAS BALASAHEB MARUTI BAROTE Vs. AHMEDNAGAR MUNICIPAL COUNCIL	January 29, 1999
CHANDRASHEKHAR NARAYAN KARANDIKAR Vs. VASANT DADA SUGAR INSTITUTE	October 28, 1999
CHANDRASHEKHAR SHAMBHURAO GADGIL Vs. RAMRAO GANPATRAO SIRASAO	January 28, 1999
CHARLES CHIDI NWOKORIE Vs. INTELLIGENCE OFFICER NARCOTIC CONTROL	September 27, 1999
CHAUDHARY & CHAUDHARY INDIA LTD Vs. MUNICIPAL CORPORATION OF THE CITY OF THANE	June 25, 1999
CHEMOX CHEMICAL INDUSTRIES LIMITED Vs. TATA FINANCE LIMITED	January 19, 1999
CHEMOX CHEMICAL INDUSTRIES LIMITED MUMBAI TATA FINANCE LIMITED Vs. STATE OF MAHARASHTRA	January 19, 1999
CHHAGANLAL KASTURCHAND AND CO LTD Vs. PRATIBHUTI VINIHIT PVT LTD	June 15, 1999
CHIEF EXECUTIVE OFFICER SANGLI ZILLA PARISHAD Vs. PANCHAXARI SIDLINGAPPA MOGALI	January 18, 1999
CHILVAYYA MENNU SHETTY Vs. BHAUSAHEB SALALARAM KEVATE	February 17, 1999
CHIMAN NARAYAN TARAS Vs. STATE OF MAHARASHTRA	October 22, 1999
CHINNUPASHABI Vs. FATESINGH SHIKSHAN SANSTHA	July 12, 1999
CHUDAMAN SHRAWANJI GULABE Vs. INDIRA EDUCATION SOCIETY NAGPUR	December 23, 1999
CIAN DSOUZA Vs. STATE OF MAHARASHTRA	September 1, 1999
CIPLA LTD Vs. CIPLA EMPLOYEES UNION	August 20, 1999
CIPLA LTD Vs. CIPLA EMPLOYEES UNION	July 19, 1999
COLFAX LABORATORIES Vs. STATE OF GOA	April 1, 1999
COLOUR CHEM LIMITED Vs. COMMISSIONER OF INCOME TAX BOMBAY CITY II BOMBAY BOMBAY CITY II BOMBAY	March 10, 1999
COMMISSIONER OF INCOME TAX Vs. MERCANTILE BANK LIMITED	March 9, 1999
COMMISSIONER OF INCOME TAX Vs. ROCHE PRODUCTS LIMITED	March 22, 1999
COMMISSIONER OF INCOME TAX Vs. TARAPORVALA SONS CO PVT LIMITED	March 6, 1999
COMMISSIONER OF INCOME TAX Vs. BANQUE NATIONAL DE PARIS	March 8, 1999
COMMISSIONER OF INCOME TAX Vs. PIROJA C PATEL	March 8, 1999
COMMISSIONER OF INCOME TAX Vs. ESTIENNE ANDRE	January 28, 1999
COMMISSIONER OF INCOME TAX Vs. CEMENT ALLOCATION AND CO ORDINATING ORGANIZATION	January 25, 1999
COMMISSIONER OF INCOME TAX Vs. ARVIND H DALAL	February 4, 1999
COMMISSIONER OF INCOME TAX Vs. INDIAN SMELTING AND REFINING COMPANY LIMITED	February 2, 1999
COMMISSIONER OF INCOME TAX Vs. PAVRI N J	February 4, 1999
COMMISSIONER OF INCOME TAX Vs. TRUSTEES OF THE TRUST FOR RELATIVES OF MRS SUNEETI RAJE A APTE TRUST	February 10, 1999
COMMISSIONER OF INCOME TAX Vs. SIGMA PAINTS LIMITED	April 5, 1999
COMMISSIONER OF INCOME TAX Vs. D M GHIA	April 5, 1999
COMMISSIONER OF INCOME TAX Vs. I A AND I C PVT LIMITED	April 6, 1999
COMMISSIONER OF INCOME TAX Vs. RADIO TALKIES	March 26, 1999
COMMISSIONER OF INCOME TAX Vs. JOHN FOWLER INDIA LIMITED	March 31, 1999
COMMISSIONER OF INCOME TAX Vs. AMRITABEN R SHAH	April 20, 1999
COMMISSIONER OF INCOME TAX Vs. DAWN MILLS COMPANY LIMITED	April 15, 1999
COMMISSIONER OF INCOME TAX Vs. R SHROFF CONSULTANTS PRIVATE LIMITED	April 21, 1999
COMMISSIONER OF INCOME TAX Vs. INTERNATIONAL COMPUTERS INDIAN MANUFACTURE LIMITED	June 28, 1999
COMMISSIONER OF INCOME TAX Vs. JAYPEE DYEING HOUSE	June 29, 1999
COMMISSIONER OF INCOME TAX Vs. S R KIRLOSKAR IND	June 9, 1999
COMMISSIONER OF INCOME TAX Vs. J R LALWANI	June 9, 1999
COMMISSIONER OF INCOME TAX Vs. SHARDA SUGAR INDUSTRIES LIMITED	June 15, 1999
COMMISSIONER OF INCOME TAX Vs. KESAR SUGAR WORKS LIMITED	June 15, 1999
COMMISSIONER OF INCOME TAX Vs. J N VAS	July 20, 1999
COMMISSIONER OF INCOME TAX Vs. INDIAN ORGANIC CHEMICALS LTD	July 14, 1999
COMMISSIONER OF INCOME TAX Vs. JAM MANUFACTURING COMPANY LIMITED	July 14, 1999
COMMISSIONER OF INCOME TAX Vs. HINDUSTAN CONDUCTORS PRIVATE LIMITED	July 13, 1999
COMMISSIONER OF INCOME TAX Vs. CHEMET	July 26, 1999
COMMISSIONER OF INCOME TAX Vs. MELAUTO INDUSTRIES PRIVATE LIMITED	July 26, 1999
COMMISSIONER OF INCOME TAX Vs. UNITED COMPUTERS SERVICES PRIVATE LIMITED	August 9, 1999
COMMISSIONER OF INCOME TAX Vs. MANDAKINI M JOG	August 3, 1999
COMMISSIONER OF INCOME TAX Vs. DATTA V GAITONDE	August 17, 1999
COMMISSIONER OF INCOME TAX BANGALORE Vs. GOVIND POY OXYGEN LTD	July 14, 1999
COMMISSIONER OF INCOME TAX BANGALORE Vs. HADE NAVIGATION P LIMITED GOA	June 22, 1999
COMMISSIONER OF INCOME TAX BOMBAY Vs. HOECHST DYES AND CHEMICALS PRIVATE LIMITED	June 29, 1999
COMMISSIONER OF INCOME TAX BOMBAY Vs. BECK AND CO IND LIMITED	June 15, 1999
COMMISSIONER OF INCOME TAX BOMBAY Vs. K BALASUBRAMANIAM	March 26, 1999
COMMISSIONER OF INCOME TAX BOMBAY Vs. SAVAILAL MANEKLAL	July 14, 1999
COMMISSIONER OF INCOME TAX BOMBAY Vs. GOPALDAS H HANSRAJANI	July 14, 1999
COMMISSIONER OF INCOME TAX BOMBAY Vs. PRABHAVATI D MEHTA	July 20, 1999
COMMISSIONER OF INCOME TAX BOMBAY Vs. RUIA STUD AND AGRICULTURAL FARMS PRIVATE LIMITED	July 20, 1999
COMMISSIONER OF INCOME TAX BOMBAY Vs. BOROSIL GLASS WORKS LIMITED	July 20, 1999
COMMISSIONER OF INCOME TAX BOMBAY Vs. HENLY FARM	July 26, 1999
COMMISSIONER OF INCOME TAX BOMBAY Vs. NEW INDIA ASSURANCE COMPANY LIMITED	July 26, 1999
COMMISSIONER OF INCOME TAX BOMBAY Vs. INDIAN PLASTICS LIMITED BOMBAY	August 2, 1999
COMMISSIONER OF INCOME TAX BOMBAY Vs. MORARJI GOCULDAS SPINNING AND WEAVING CO LTD	November 26, 1999
COMMISSIONER OF INCOME TAX BOMBAY CITY III BOMBAY Vs. TRADE WINGS LTD	August 17, 1999
COMMISSIONER OF INCOME TAX KOLHAPUR Vs. SHETKARI SAHAKARI SAKHAR KARKHANA LIMITED SANGLI	March 20, 1999
COMMISSIONER OF INCOME-TAX Vs. BONDUCT PROCESSORS PVT LTD	March 24, 1999
COMMISSIONER OF INCOME-TAX Vs. SIGMA PAINTS LTD	April 5, 1999
COSMO FILMS LIMITED Vs. UNION OF INDIA	December 23, 1999
COTTON CORPORATION OF INDIA LIMITED Vs. SHARAD SHETKARI SOOT GIRNI NIYAMIT	December 23, 1999
CRESCENT PETROLEUM LIMITED Vs. M V MONCHEGORSK	September 23, 1999
CREST COMMUNICATIONS LIMITED Vs. STATE BANK OF INDIA	December 13, 1999
D.G. KANHERE Vs. REGISTRAR, UNIVERSITY OF PUNE	May 3, 1999
DADA MACHINDRA CHAUDHAR Vs. STATE OF MAHARASHTRA	March 23, 1999
DADA SHANKAR PAWAR Vs. STATE OF MAHARASHTRA	May 3, 1999
DALLAH ALBARAKA INVESTMENT COMPANY LIMITED Vs. AJITABH BACHCHAN	July 29, 1999
DAMODAR APPU MUDLIAR Vs. STATE OF MAHARASHTRA	June 14, 1999
DAMU SRIPATI WAGHMODE Vs. NAGAR DAMU WAGHMODE	November 26, 1999
DAMU SRIPATI WAGHMODE Vs. SOU NAGAR DAMU WAGHMODE	November 20, 1999
DAN BUNKERING LIMITEDA AND V A J Vs. M V BERCY	January 25, 1999
DARJUS JEHANGIR Vs. LYLA MINOO GHASVALLA	December 22, 1999
DASHRATHKHASHABA JADHAV Vs. BHALCHANDRA MARUTI GAVALI	October 7, 1999
DASTAGIR S O ASHRAF SAHEB Vs. GULJARKHAN S O CHANDANKHAN SINCE DECEASED SMT HALIMABI WD O GULJARKHAN	August 30, 1999
DATTARAM DEU DESAI Vs. NIRAKAR DEVASTHAN OF PALOLEM THROUHG ITS ATTORNEY	August 13, 1999
DATTARAM PRABHU Vs. DIRECTOR OF PANCHAYATS	September 7, 1999
DATTARAM SHIVRAM SALVI Vs. STATE OF MAHARASHTRA	July 20, 1999
DATTATRAYA KUNDLIK GUND Vs. STATE OF MAHARASHTRA	April 16, 1999
DAVID RENATO BRAGANZA Vs. STATE OF GOA	August 5, 1999
DAWOOD UMAR TAJ Vs. ORIENTAL INSURANCE COMPANY LIMITED	August 23, 1999
DAYANDEV MOHINIRAJ NIPUNAGE Vs. STATE OF MAHARASHTRA	October 27, 1999
DCI PHARMACEUTICALS PRIVATE LIMITED Vs. SUPERINTENDENT OF CENTRAL EXCISE DIV	March 24, 1999
DEEPAK BEHL Vs. NARENDRA M REGE	June 1, 1999
DEEPAK FERTILISERS AND PETROCHEMICALS CORPORATION LIMITED INDIAN BANK Vs. DEEPAK FERTILISERS AND PETROCHEMICALS CORPORATION LIMITED	March 10, 1999
DEEPAK SANTRAM BHOI Vs. DISTRICT AND SESSIONS	June 10, 1999
DEPOT MANAGER, MADHYA PRADESH Vs. BANIPRASAD DATTU GOUR	September 7, 1999
DEPUTY REGIONAL DIRECTOR Vs. VIRGILIO VELHO	January 15, 1999
DEU RUDRESHWAR TEMPLE ARVALEM SANQUELIM BICHOLIM BARDEZ Vs. DINKAR VASSANT BUDKULE	March 22, 1999
DEUBAI TUKARAM PAKHARE Vs. MUKTABAI TUKARAM PAKHARE	January 13, 1999
DEUTSCHE BANK Vs. STATE	April 23, 1999
DEVID UKPAKA Vs. STATE OF MAHARASHTRA	December 10, 1999
DEVIDAS BHAGWANJI MULEY Vs. MAHARASHTRA STATE CO-OPERATIVE COTTON GROWERS MARKETING FEDERATION	December 9, 1999
DHANAJI @ DHANRAJ BAGWAN JAGDHANE Vs. STATE OF MAHARASHTRA	June 28, 1999
DHANANJAY R KULKARNI Vs. STATE OF MAHARASHTRA	March 23, 1999
DHANPAL BHARMAPPA GUDALE Vs. APPASAHEB BALKRISHNA MALGE	February 26, 1999
DHANRAJ MILLS LTD Vs. CUSTODIAN	October 14, 1999
DHARAMSINGH NARSING JADHAV Vs. PRESIDENT ARYAN EDUCATION SOCIETY	March 4, 1999
DHARAVI CO OPERATIVE HOUSING SOCIETY LIMITED Vs. DHANRAJ PUKHARAJ JAIN	October 4, 1999
DHONDIBA BHAUSAHEB SHITOLE Vs. VITHAL DEO MANDIR	January 11, 1999
DHONDIBA VITHALRAO JAGTAP Vs. PARUBAI MALHARI MORE	February 15, 1999
DHOOT AGENCIES PRIVATE LIMITED Vs. AURANGABAD MUNICIPAL CORPORATION	October 1, 1999
DHRUPADABAI WD O ANANDA LABADE Vs. STATE OF MAHARASHTRA	July 20, 1999
DILIP ARJUN DHAVALE Vs. STATE OF MAHARASHTRA	June 21, 1999
DILIP RAMAJI KAKDE Vs. STATE OF MAHARASHTRA	April 28, 1999
DILIP RAMCHANDRA GURAV Vs. STATE OF MAHARASHTRA	September 8, 1999
DILIP RAMKRISHNA SURYAVANSHI Vs. STATE OF MAHARASHTRA	October 14, 1999
DILIP V PARMAR Vs. STATE OF MAHARASHTRA	September 18, 1999
DILIPKUMAR GANGAKRISHNA DAMANI Vs. NEW INDIA CO OP BANK LTD	January 15, 1999
DILIPKUMAR NANJI DAWDA Vs. STATE OF MAHARASHTRA	January 21, 1999
DILLIPBHAI DOSHI Vs. RAJESH DOSHI	October 15, 1999
DINAZ ADI BHARUCHA Vs. RAJENDRA P ASHAR	March 15, 1999
DINKAR PURUSHOTTAM DANI Vs. STATE OF MAHARASHTRA	September 7, 1999
DINKAR S O SHRAWAN BARSAGADE Vs. STATE OF MAHARASHTRA	June 18, 1999
DINKAR VITHAL PADALKAR Vs. SECRETARY OF SHRI CHALAKESHWAR	September 21, 1999
DIRECTOR OF HANDLOOMS POWERLOOMS AND CO OPERATIVE TEXTILES Vs. G S RAMBHAD CHAIRMAN VIDARBHA WEAVERS CENTRAL CO OPERATIVE SOCIETY LTD	November 25, 1999
DIRECTOR OF HANDLOOMS POWERLOOMS AND CO OPERATIVE TEXTILES Vs. G S RAMBHAD CHAIRMAN VIDARBHA WEAVERS CENTRAL CO OPERATIVE SOCIETY LIMITED	November 24, 1999
DIVISIONAL CONTROLLER MSRTC SOLAPUR Vs. RAJJAK ABBAS SHAIKH	November 15, 1999
DIVISIONAL FOREST OFFICER Vs. K N SHAIKH	November 30, 1999
DIVYA SHIVLAKS IMPEX Vs. SHANTILAL JAMNADAS TEXTILES P LIMITED	February 24, 1999
DNYANDEVRAO TATYRAV WAGHMODE Vs. ALLABAKSHA GULAB NADAF	January 15, 1999
Doma Baburao Bambole Vs. State of Maharashtra	June 11, 1999
DRAKSHAYANI BALKRISHNA PATIL Vs. BALKRISHNA VIRUPAKSHA PATIL	August 24, 1999
DURAISWAMY PILLAI Vs. STATE OF MAHARASHTRA	October 8, 1999
DWARKADAS RAMESHWAR PALDIWAL Vs. SATYANARAYAN MAKHANLAL GADODIYA	February 15, 1999
E V PRASAD Vs. BABULAL U MUNOT	April 20, 1999
EBRAHIM HAJI JOONAS Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY	July 28, 1999
EFIGENIO DIAS Vs. MALAQUIAS DCOSTA	September 9, 1999
EKNATH MHATARBA SHINDE Vs. STATE OF MAHARASHTRA	July 20, 1999
EL NOIL HELLENIC PETROLEUM CO S A Vs. M V ANNY L	April 9, 1999
ELIZABETH Vs. ABRAHAM	December 7, 1999
EMPLOYEES STATE INSURANCE CORPN Vs. SIDRAM NARAYAN MADHUR	November 26, 1999
ENRON OIL AND GAS INDIA LTD Vs. SYLVIA JAMES NAZERETH	August 30, 1999
EVEREST ADVERTISING PVT LTD Vs. PRATIK C KHANDHADIYA	March 17, 1999
FACTORY MANAGER NANDED TEXTILE MILLS Vs. DINKAR RAMBHAU BIJJAMWAR	November 19, 1999
FAIRCOT S A A COMPANY INCORPORATED UNDER THE LAWS OF THE UNITED KINGDOM Vs. TATA SSL LIMITED	November 19, 1999
FAKHRUDDIN TAHERBHAI KHORAKIWALA Vs. STATE OF MAHARASHTRA	February 17, 1999
FALGUNI ALIAS SERENA STANLEY PEREIRA Vs. STATE OF MAHARASHTRA	October 21, 1999
FAROOQ ALIAS FIROZ HASAN BHAGWAN Vs. COMMISSIONER OF POLICE GREATER BOMBAY	July 20, 1999
FATHER THOMAS SHINGARE Vs. STATE OF MAHARASHTRA	August 20, 1999
FERRODIE PRIVATE LIMITED Vs. MADURA COATS LIMITED	April 15, 1999
FIROZ AFASAR KHAN Vs. R H MENDONCA COMMISSIONER OF POLICE GREATER BOMBAY	July 26, 1999
FIROZ KHAN Vs. R H MENDONCA COMMISSIONER OF POLICE MUMBAI	August 19, 1999
FORDIE METALS LIMITED Vs. M V TIBOR SZAMUELY	August 20, 1999
FORUM FOR FAIRNESS IN EDUCATION WESTERN SUBURBS MUMBAI Vs. STATE OF MAHARASHTRA	June 28, 1999
FRANCO DSOUZA Vs. STATE OF GOA	November 16, 1999
FRANK SHIPPING SERVICES LIMITED Vs. INDIAN HOTELS COMPANY LTD	April 22, 1999
FULCHAND FOJMAL Vs. SUPERIOR CAP MART	March 12, 1999
G M BREWERIES LIMITED Vs. UNION OF INDIA	August 24, 1999
GAFOOR ALI HUSSAIN Vs. RAM MAHADIK	August 25, 1999
GAJANAN S O BAPURAO RANGALE Vs. STATE OF MAHARASHTRA	July 6, 1999
GANDHI TRADING Vs. ASSISTANT COMMISSIONER OF INCOME TAX	July 7, 1999
GANGADHAR AMBADAS PARASHARE Vs. MAHADEO AMBADAS PARASHARE	May 6, 1999
GANGADHAR AMBADAS PARASHARE Vs. MAHADEO AMBADAS PARASHARE	May 5, 1999
GANGARAM KHANDU PANDAGALE Vs. STATE OF MAHARASHTRA	October 6, 1999
GANGARAM KONDIBA INGLE Vs. STATE OF MAHARASHTRA	April 23, 1999
GANGARAM SURYABHAN AMLE Vs. STATE OF MAHARASHTRA	April 26, 1999
GANPAT HARI SHELAR Vs. STATE OF MAHARASHTRA	April 26, 1999
GANPAT S O SAKHARAM DESHMUKH Vs. YESHWANT S O DIGAMBAR DESHMUKH	November 29, 1999
GANPATI Vs. SANT GULAB BABA SHIKSHAN SANSTHA	December 2, 1999
GANSONS ENGINEERS P LTD Vs. SHRIRAM Y CHHATRE	March 16, 1999
GARWARE PLASTICS AND POLYESTER LIMITED Vs. MUNICIPAL CORPORATION	July 19, 1999
GASPAR FERNANDES Vs. FATIMA S BARRETO	March 12, 1999
GASPAR G FURTADO Vs. FILOMENA COTA	August 13, 1999
GAURISH V NAIK GAUNEKAR Vs. STATE OF GOA	March 15, 1999
GAUTAM DAMAJI NAGRALE Vs. STATE OF MAHARASHTRA	October 8, 1999
GAUTAM KANORIA Vs. ASSISTANT REGISTRAR OF COMPANIES	January 12, 1999
GAUTAM MASU KAMBLE Vs. R H MENDONCA	June 9, 1999
GEETA BUILDERS Vs. ANUPAM A VANVARIA	April 19, 1999
GEETA SAKHARAM CHOUDHARY Vs. STATE OF MAHARASHTRA	June 15, 1999
GEORGE SHIPPING COMPANY LIMITED Vs. M V IRENE P A FOREIGN FLAG VESSEL	March 31, 1999
GERMAN REMEDIES LIMITED Vs. MICHAEL GABRIEL LOPES	January 12, 1999
GHEVERCHAND DEVICHAND SHAH Vs. PUKHRAJ VACCHRAJ SHAH	October 18, 1999
GILBERT JOHN MENDONCA Vs. STATE OF MAHARASHTRA	June 1, 1999
GIRDHARI SAGARMAL BIHANI Vs. RELIANCE INDUSTRIES LTD	April 20, 1999
GIRNI KAMGAR SANGHARSHA SAMITI Vs. MATULYA MILLS LTD	November 22, 1999
GIRNI KAMGAR SANGHARSHA SAMITI Vs. MATULYA MILLS LIMITED	September 9, 1999
GITA R PAWAR @ GITA RAJENDRAPAL SINGH Vs. STATE OF MAHARASHTRA	July 12, 1999
GLAXO INDIA LIMITED Vs. C GUPTA	April 13, 1999
GLOBEX FINANCIAL SERVICES LIMITED Vs. BAKULESH T SHAH	October 25, 1999
GOA AUTO ACCESSORIES LIMITED Vs. COMMISSIONER OF SALES TAX	October 27, 1999
GOA FOUNDATION Vs. DIKSHA HOLDINGS PRIVATE LIMITED	February 11, 1999
GOA URBAN CO OPERATIVE BANK LIMITED Vs. MERCES ENGLISH HIGH SCHOOL MERCES	July 22, 1999
GOKUL DADU JADHAV Vs. STATE OF MAHARASHTRA	November 25, 1999
GOPAL Vs. NANDAKISHORE	August 10, 1999
GOPAL DAMDUJI SHELWATKAR Vs. GRAMIN UDDHAR SOCIETY	December 1, 1999
GOPAL DIMAJI BORADE Vs. DIMAJI PIRAJI BORADE	November 30, 1999
GOPAL KRISHNA BALIGA Vs. POONA INDUSTRIAL HOTEL LIMITED	February 17, 1999
GOPAL SAKHARAM JADHAV Vs. STATE OF MAHARASHTRA	August 4, 1999
GOPAL VISHNU VANARASE Vs. MAHADEV GOVIND KHIRE	February 25, 1999
GORAKH NIMBA SHIRSAT Vs. GULAB MURLIDHAR DABHOLE	August 5, 1999
GOVARDHAN POSHA MHATRE Vs. STATE OF MAHARASHTRA	December 6, 1999
GOVIND GULABRAO MORE AND ANOTHE Vs. LAXMAN SAHEBRAO MORE	October 6, 1999
GOVIND PUNJAJI KUTE Vs. ADDITIONAL COMMISSIONER NASIK DIVISION NASIK	October 4, 1999
GRACE ENGINEERS Vs. UNION OF INDIA	December 15, 1999
GRAMIN VIKAS SANSTHA HINGANGHAT Vs. STATE OF MAHARASHTRA	August 12, 1999
GUJARAT STATE FINANCIAL SERVICES LTD Vs. MAEGABYTE CONSULTANCY SERVICES PVT LTD	February 17, 1999
GULAB FAKIRJI KHODASKAR Vs. VITHAL BAPURAO SHINGARWADE	August 31, 1999
GULAB GANGARAM SHINDORE Vs. KUMARPAL SOMCHAND SHAH	July 1, 1999
GULAB HUSEN SHAHABUDIN BAGWAN Vs. STATE OF MAHARASHTRA	June 23, 1999
GULAB SADASHIV MADGULKAR Vs. STATE OF MAHARASHTRA	November 26, 1999
GULF MEDICAL SUPPLIES LIMITED Vs. ETHIOPIAN AIRLINES	March 19, 1999
GULFAM EXPORTERS Vs. SAYED HAMID	October 1, 1999
GULLAB HASAN QURESHI Vs. STATE OF MAHARASHTRA	April 20, 1999
GURANNA S EKKELI Vs. STATE OF MAHARASHTRA	April 8, 1999
H C JAIN Vs. R K SYNTHETICS AND FIBRES PRIVATE LIMITED	February 23, 1999
H N DESAI Vs. BHOR INDUSTRIES LIMITED	September 2, 1999
H S KOTHADIA AND COMPANY Vs. UNION OF INDIA	September 10, 1999
HAJI ISMAIL AMAD BHIMANI Vs. AREFABEGUM D/O SAYAD JAIBUL ABEDINA	April 13, 1999
HANMANT HARIBA SONWALKAR Vs. STATE OF MAHARASHTRA	July 1, 1999
HARALD HAMRE AND ELIN AASLAND HAMRE Vs. N R	May 5, 1999
HARDAS MAKHIJA CORPORATOR OF ULHASNAGAR Vs. STATE OF MAHARASHTRA	May 3, 1999
HARESH G BULCHANDANI Vs. SUBHASH ARORA	March 3, 1999
HARI DATTATRAYA SHITOLE Vs. MEENA HARI SHITOLE	September 7, 1999
HARI PANDURANG BHAVE Vs. SONBA KONDIBA BANKAR	October 13, 1999
HARICHANDRA LADAKU THANGE Vs. STATE OF MAHARASHTRA	July 14, 1999
HARIHARRAO PANDURANGRAO PATWARDHAN Vs. MANOJKUMAR MAHAVIR SHAH	November 16, 1999
HARILAL JECHAND DOSHI GHATKOPAR HINDU SABHA HOSPITAL Vs. MAHARASHTRA GENERAL KAMGAR UNION	August 12, 1999
HARISH C BISHNOI Vs. STATE OF MAHARASHTRA	April 8, 1999
HARISH G BULCHANDANI Vs. SUBHASH MANCHARLAL ARORA	February 4, 1999
HARISH GHULARAM ZODE Vs. M D VACUUM PLANT AND INSTRUMENTS MANUFACTURING CO PVT LTD	October 28, 1999
HAROON MAHATAB JAMADAR Vs. STATE OF MAHARASHTRA	June 7, 1999
HARSHAD P MEHTA Vs. COMPETENT AUTHORITY SAFEMA	August 10, 1999
HARVINDERSINGH MARWAH DR Vs. CHARANJIT KAUR	August 31, 1999
HASAN KHAN IBNE HAIDER KHAN Vs. R H MENDONCA COMMISSIONER OF POLICE MUMBAI	August 23, 1999
HASMUKH DOLCHAND PARIKH Vs. BOMBAY STOCK EXCHANGE	January 12, 1999
HASTIMAL NAYANMAL JAIN Vs. DATTATRAYA SAYANNA TOTE	June 8, 1999
HAWALDAR SINGH Vs. TAIGRANIA METAL AND STEEL INDUSTRIES	November 16, 1999
HEAVY LIGHT INDUSTRIAL CORPORATION Vs. STATE OF MAHARASHTRA	February 17, 1999
HELEN C PINHEIRO Vs. KAMAXI STEEL PRODUCTS	January 15, 1999
HEMANT GOVIND VAIDYA Vs. VASANT DADA SUGAR INSTITUTE	October 28, 1999
HERMANO DSOUZA Vs. ABELARDO RODRIGUES MEDEIROS	March 16, 1999
HIGH COURT OF OWN MOTION AT THE INSTANCE OF SMT. JANABAI Vs. STATE OF MAHARASHTRA	June 7, 1999
HIGH COURT ON ITS OWN MOTION Vs. ALIN UDAY HEBLE	April 15, 1999
HIMACHAL PRADESH CO OPERATIVE MARKETING AND DEVELOPMENT FEDERATION LIMITED Vs. MAFCO LIMITED	October 13, 1999
HINDUSTAN CO OPERATIVE BANK LTD Vs. BANDU BHIKU NANAWARE	March 24, 1999
HINDUSTAN LEVER LIMITED BOMBAY Vs. HINDUSTAN LEVER EMPLOYEES UNION MUMBAI	December 24, 1999
HINDUSTAN LEVER MAZDOOR SABHA Vs. HINDUSTAN LEVER LIMITED	April 9, 1999
HIRA MISTAN Vs. RUSTOM JAMSHEDJI NOBLE	September 20, 1999
HIRALAL SAVAICHAND SHAH Vs. VILE PARLE SHWETAMBAR	March 6, 1999
HIRUBHAI HIMABHAI PATEL Vs. V H PATEL AND CO	October 25, 1999
HMG ENGINEERING PRIVATE LIMITED Vs. UNION OF INDIA	July 12, 1999
HMG ENGINEERING PVT LTD Vs. UNION OF INDIA	August 2, 1999
HOECHST MARION ROUSSEL LTD Vs. RHONA NORENHA MS	November 29, 1999
HOMI F COMARIAT Vs. GOWANI DEVELOPERS PRIVATE LIMITED	February 24, 1999
HUMBERTO LUIS Vs. FLORIANO ARMANDO LUIS	September 8, 1999
I C I C I LIMITED Vs. ALPINE INDUSTRIES LIMITED	April 5, 1999
I C I INDIA LIMITED Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL	December 16, 1999
I G PETROCHEMICALS LTD Vs. WILLARD INDIA LTD	June 15, 1999
I P SHANKARAN Vs. DEPUTY SUPERINTENDENT OF POLICE C B I	April 1, 1999
I P SHANKARAN Vs. DEPUTY SUPERINTENDENT OF POLICE C B I	March 31, 1999
I T C LIMITED Vs. HANUMAN VITAMIN FOODS LTD	March 23, 1999
ICHALKARANJI MUNICIPAL COUNCIL Vs. RAJU BANDU TARAL	April 22, 1999
ICICI LIMITED MUMBAI Vs. DURGA BANSAL FERTILIZERS LTD	June 17, 1999
IN MATTER OF APPOINTMENT OF PERSON OF A MALE MINOR WARD, HARALD HAMRE AND ELIN AASLAND HAMRE Vs. STATE	May 5, 1999
IN MATTER OF SECTION 155 OF COMPANIES ACT I OF 1956, AND IN MATTER OF TRANSFER OF 3, 38, 300 PART C OF RS 50/- OF 14% SECURED CONVERTIBLE DEBENTURES OF RS 100/- EACH OF DEEPAK FERTILISERS & PETROCHEMICALS CORPORATION LIMITED, INDIAN BANK Vs. DEEPAK FERTILISERS & PETROCHEMICALS CORPORATION LIMITED	March 11, 1999
IN MATTER OF SUNMICK EXPORTS PVT LTD, DEUTSCHE BANK AG Vs. STATE	April 28, 1999
IN REORKAY INDUSTRIES LTD. (IN LIQUIDATION) Vs. ABC	January 29, 1999
IN THE MATTER OF FRANK SHIPPING SERVICES LIMITED Vs. STATE	April 22, 1999
IN THE MATTER OF MACHINERY MANUFACTURING CORPORATION Vs. STATE	April 19, 1999
IN THE MATTER OF WINDING UP OF LKP SHARES & SECURITIES LTD Vs. STATE	April 12, 1999
INDBANK MERCHANT BANKING SERVICES LIMITED Vs. KRISHNA	March 31, 1999
INDIAN CARD CLOTHING COMPANY LIMITED Vs. SHAW WALLACE AND COMPANY LIMITED	October 26, 1999
INDIAN EXPRESS NEWSPAPERS (BOMBAY) LTD. Vs. HENKEL CHEMICALS INDIA LTD.	January 17, 1999
INDIAN HOTELS COMPANY LIMITED Vs. BHANIRAM P CHUNERA OF BOMBAY INDIAN INHABITANT	November 1, 1999
INDIAN OIL CORPORATION LIMITED Vs. KVAERNER CONSTRUCTION INDIA LIMITED	December 10, 1999
INDRAJIT AND CO Vs. GIRIJAN CO OPERATIVE CORPORATION LIMITED	August 24, 1999
INDRAJIT GOSWAMI Vs. R H MENDONCA	April 16, 1999
INDRAYANI PAPER PRODUCTS PRIVATE LIMITED Vs. NATIONAL INSURANCE COMPANY LIMITED	April 20, 1999
INDUBAI C GEND Vs. CHANDRAKANT P GEND	April 8, 1999
INDUR VARUN SHANKAR Vs. STATE OF MAHARASHTRA	August 16, 1999
INDUSTRIAL CONSULTING BUREAU PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX BOMBAY	April 29, 1999
INDUSTRIAL CREDIT AND DEVELOPMENT SYNDICATE LTD Vs. KHANDERAO RAMRAO SHIVALKAR	February 11, 1999
INDUSTRIAL CREDIT AND DEVELOPMENT SYNDICATE LIMITED Vs. KHANDERAO RAMRAO SHIVALKAR	March 11, 1999
INDUSTRIAL CREDIT AND INVESTMENT CORPORATION OF INDIA LIMITED Vs. DHANESH D RUPARELIA OF INDIAN INHABITANT	July 26, 1999
INDUSTRIAL DEVELOPMENT BANK OF INDIA Vs. ORIENT PLYWOOD AND VENEERING INDUSTRIES LTD	March 10, 1999
INDUSTRIAL INVESTMENT BANK OF INDIA Vs. PREMIER PAPER MILLS LTD	March 20, 1999
ION EXCHANGE FINANCE LTD Vs. BOMBAY LEASING CO PVT LTD	August 4, 1999
ISAAC OZEMA ONYEGBULA Vs. STATE OF MAHARASHTRA	September 30, 1999
ISMAIL B KAPADIA Vs. COMMISSIONER OF POLICE BRIHAN MUMBAI	July 21, 1999
IZAZ RASHID BAIG ALIAS AJJU Vs. R H MENDONCA COMMISSIONER OF POLICE GREATER BOMBAY	July 30, 1999
J K SYNTHETICS LIMITED Vs. INDUSTRIAL CREDIT AND INVESTMENT CORPORATION OF INDIA	February 22, 1999
J P JAIN BABU RAM JAIN Vs. VIJAYKUMAR BALWANT HIRAVE	May 5, 1999
J R DANI Vs. STATE OF MAHARASHTRA	July 29, 1999
J WD/O. P SONEJEE Vs. N B SONEJEE	June 25, 1999
JACINTO ROSARIO SANTANA Vs. BABOI BHAGWANT NAIK	July 9, 1999
JAGAR NAMASIVAYEH ARJUNAN Vs. STATE OF MAHARASHTRA	October 11, 1999
JAGDISH ELECTRONICS INDIA PVT LIMITED Vs. APPROPRIATE AUTHORITY INCOME TAX	October 4, 1999
JAGDISH GANDHI Vs. SATISH B VAIDYA	June 22, 1999
JAGDISH R VORA Vs. ASIT C MEHTA	November 16, 1999
JAGDISHPRASAD AGARWAL Vs. TRANSPORT CORPORATION OF INDIA LTD	July 15, 1999
JAIPRAKASH BADRINARAYAN RATHI Vs. STATE OF MAHARASHTRA	June 24, 1999
JAIRAM SOMAJI MORE Vs. SINDHUBAI	September 14, 1999
JAISINGH VITHOBA GIRASE Vs. STATE OF MAHARASHTRA	October 29, 1999
JAITUN ALIKHAN IRANI Vs. STATE OF MAHARASHTRA	August 26, 1999
JAITUNBI MUBARAK SHAIKH Vs. MUBARAT FAKRUDDIN SHAIKH	May 4, 1999
JAITUNBI MUBARAK SHAIKH Vs. MUBARAK FAKRUDDIN SHAIKH	April 22, 1999
JANABAI MAHADEORAO LOKHANDE Vs. STATE OF MAHARASHTRA	June 7, 1999
JANARDHAN ALIAS JANYA DAJI SAKPAL Vs. COMMISSIONER OF POLICE	July 6, 1999
JANARDHAN SHANKAR GAIKWAD Vs. BABURAO GANPAT MORE	May 6, 1999
JANAVADI GENERAL KAMGAR MAZDOOR UNION Vs. CENTRAL INSTITUTE OF FISHERIES EDUCATION	February 24, 1999
JAWAHAR ANNALDAMLA Vs. JAMNALAL BAJAJ INSTITUTE OF MANAGEMENT STUDIES	December 15, 1999
JAWAHAR NAGAR CO OP HSG SOCIETY LIMITED Vs. P T MEHTA	July 9, 1999
JAYANTILAL DHIRAJLAL MEHTA Vs. GAUTAM RAMANLAL DIVAN	August 18, 1999
JAYARAM ALIAS ANNA KAMPANI GOWDA Vs. COMMISSIONER OF POLICE BRIHAN MUMBAI	August 18, 1999
JAYSYNTH DYECHEM LTD Vs. DYES AND CHEMICAL WORKERS UNION	June 28, 1999
JER RUTTON KAVASMANECK Vs. GHARDA CHEMICALS LIMITED	November 22, 1999
JOGINDERLAL BRIJLAL VIJ Vs. RITARANI JOGINDERLAL VIJ	January 11, 1999
JOKIM VINCENT GOMES Vs. STATE OF MAHARASHTRA	June 10, 1999
JOSE MARIA FLORENCE XAVIER CASSIANO LUIS ALIAS JOSE LUIS VAZ Vs. VASUDEO BUDHU MORAJKAR	January 29, 1999
JOSEPH PRABHAKAR BANGERA Vs. STATE OF MAHARASHTRA	August 6, 1999
JOTUMAL THAKURDAS THAWANI Vs. O P RALHAN	January 12, 1999
JUBAR AHMED ALIAS GUDDU BHABBLI AHMED KHAN Vs. R H MENDENCA	August 17, 1999
JUGALKISHOR SOHANLAL PUNJABI Vs. TILAKNAGAR DISTILARIES AND INDUSTRIES LTD	February 25, 1999
K G CONSTRUCTION Vs. MUNICIPAL CORPORATION FOR GREATER BOMBAY	July 13, 1999
K L MANSUKHANI Vs. SENIOR INSPECTOR OF POLICE	January 30, 1999
K SUDHAKAR S SHANBHAG Vs. INCOME TAX OFFICER	August 30, 1999
KACHARA VAHATUK SHRAMIK SANGH Vs. BOMBAY MUNICIPAL CORPORATION	August 9, 1999
KACHARA VAHATUK SHRAMIK SANGH Vs. BOMBAY MUNICIPAL CORPORATION	August 13, 1999
KADAMBARI SHASHIKANT MESTRY SMT Vs. NATIONAL FILM DIVISION CORPORATION LTD	November 26, 1999
KALAVATHY GIRISH RALLAPALLI Vs. GIRISH GOPINATH RALLAPALI	March 12, 1999
KALIM UZ ZAFAR SHAIKH HASAN Vs. RAZIA KALIM SHAIKH	September 2, 1999
KALPANA Vs. STATE OF MAHARASHTRA	June 7, 1999
KALYAN RAJARAM NALAWADE Vs. STATE OF MAHARASHTRA	September 15, 1999
KAMAL HASAN MAHABARI Vs. STATE OF MAHARASHTRA	July 2, 1999
KAMANI EMPLOYEES UNION Vs. K E C INTERNATIONAL LTD	March 10, 1999
KAMLA KANT DUBE Vs. M V UMANG	December 2, 1999
KAMLA KHUSHALDAS TECKCHANDANI Vs. O D MOHINDRA	September 9, 1999
KAMLAKAR ATMARAM KADU Vs. STATE OF MAHARASHTRA	October 8, 1999
KAMLAKAR KALYAN NALAWADE Vs. STATE OF MAHARASHTRA	September 15, 1999
KANAN DIVECHA Vs. SENIOR INSPECTOR OF POLICE SANTACRUZ POLICE STATION BOMBAY	September 10, 1999
KANHAIYALAL VISHINDAS GIDWANI Vs. ARUN DATTATRAY MEHTA	July 23, 1999
KANSRAJ KALICHARAN YADAV Vs. J A CHOUGULE	January 15, 1999
KANTABAI MAHIPAT SONAVANE Vs. NIMBA ONKAR PATIL	January 15, 1999
KANTILAL S O DWARKADAS SHAH Vs. SAHAKARI GRAHA NIRMAN SANSTHA	February 10, 1999
KAPUS EKADHIKAR KARMACHARI SANGH Vs. STATE OF MAHARASHTRA	October 27, 1999
KARNA DASHARATH MALI Vs. STATE OF MAHARASHTRA	April 21, 1999
KASHINATH AMBALI LONDHE Vs. STATE OF MAHARASHTRA	October 27, 1999
KASHINATH VISHNU JAGTAP Vs. STATE OF MAHARASHTRA	May 6, 1999
KASHIRAM DHAKLYA BHAVAR Vs. STATE OF MAHARASHTRA	May 4, 1999
KATKAR ENGINEERS Vs. M.M.T.C. LIMITED	August 13, 1999
KAUSHALYA ROHIDAS DIGHE Vs. STATE OF MAHARASHTRA	December 22, 1999
KAZI SYED ZAHIRUDDIN S/O SYED BADRUDDIN Vs. INDUSTRIAL COURT AMRAVATI BENCH	August 12, 1999
KEC INTERNATIONAL LIMITED Vs. KAMANI EMPLOYEES UNION	August 6, 1999
KEC INTERNATIONAL LTD Vs. KAMANI EMPLOYEES UNION	August 5, 1999
KEITH ALLAMS Vs. IRWIN DSILVA	August 17, 1999
KEMP & CO. AND BLOW PLAST LTD. Vs. PRIMA PLASTICS LTD.	September 18, 1999
KERBA MARUTI JAVALE Vs. STATE OF MAHARASHTRA	December 6, 1999
KETAN CONSULTANTS PVT LTD Vs. SANJIV P BANSOD	December 2, 1999
KETAN RANJIT MAAGANLAL Vs. PANAJI MUNICIPAL COUNCIL	October 15, 1999
KEVAL KRISHNA BALAKRAM HITKARI Vs. ANIL KEVAL HITKARI	December 1, 1999
KHALIL ABDOOL SAMAD Vs. GOVERNMENT OF MAHARASHTRA	June 22, 1999
KHAN NAJAM HAFIZ KHAN Vs. STATE OF MAHARASHTRA	May 7, 1999
KHATONBI MAR ILAHI Vs. RAMANLAL DEVCHAND SHAHA	August 24, 1999
KISHAN BARAKU THAKARE Vs. STATE OF MAHARASHTRA	July 7, 1999
KISHORE GOPALDAS THAWANI Vs. STATE OF MAHARASHTRA	October 1, 1999
KOLHAPUR MUNICIPAL CORPORATION Vs. KOLHAPUR WINES	January 22, 1999
KOTHARI AND CO Vs. UNION OF INDIA	February 3, 1999
KRISHNA Vs. STATE OF MAHARASHTRA	October 1, 1999
KRISHNA BABU SHELAR Vs. STATE OF MAHARASHTRA	May 5, 1999
KRISHNA DATTATRAYA PATIL Vs. TUKARAM SIDU NALAWADE	September 28, 1999
KRISHNA SITARAM RAHATE Vs. STATE OF MAHARASHTRA	September 9, 1999
KULDEO PRAKASH BHAGWANDAS GOND Vs. DENA BANK	July 8, 1999
KULWANT SINGH Vs. RELIANCE PETROCHEMICALS LTD	November 26, 1999
KUMAR CHINNIAH ALIAS CAPTAIN KUMAR Vs. STATE OF MAHARASHTRA	October 11, 1999
KUNTINATH APPANNA NILAPGOL Vs. GADHINGLAJTALUKA AHAKARI SAKHARKARKHANA LTD	December 19, 1999
KUNTINATH APPANNA NILAPGOL Vs. GADHINGLAJ TALUKA SAHAKARI SAKHAR KARKHANA LIMITED	December 10, 1999
KUSUM SHIVAJIRAO BABAR NEE KUMARI KUSUM BALWANT SHINGATE Vs. HIRABAI BALWANT SHINGATE	December 1, 1999
L B SHAIKH Vs. STATE OF MAHARASHTRA	September 30, 1999
LAKSHMINARAYANAPURAM SUBRAMANIAN NATARAJAN Vs. A P LAKHANIKAR OR HIS SUCCESSOR	October 28, 1999
LALIT ALIAS LALLU VINODCHANDRA SHAHA Vs. STATE OF MAHARASHTRA	December 22, 1999
LAMARCH R C CLEMENTE Vs. RIZVI BUILDERS	January 30, 1999
LARSON AND TOUBRO LIMITED Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY	August 20, 1999
LATE K L DESHMUKH SHIKSHAN SANSTHA KARKHEDA Vs. STATE OF MAHARASHTRA	October 21, 1999
LAVAJI DEVANNA ZENDE Vs. R H MENDONCA	June 10, 1999
LAXMAN ALIAS BILLA S O BHAIYALAL DHENDWAL Vs. STATE OF MAHARASHTRA	September 17, 1999
LAXMAN APPA SONAWANE Vs. YAMUNABAI NARAYAN SHINDE	December 21, 1999
LAXMANDAS SADHURAM VADHAVANI Vs. HIRACHAND JUGRAJ JAIN	February 22, 1999
LAXMIBAI A WAGLE Vs. INCOME TAX OFFICER	March 30, 1999
LEANCO VICTOR FROIS Vs. NICOLAO PIEDADE DCOSTA	August 20, 1999
LEENA Vs. CHANDRAKANT alias BALASAHEB ARJUNRAO CHAVAN	September 1, 1999
LIBRA PLANTATION LTD., IN RE Vs. ABC	February 5, 1999
LIFE INSURANCE CORPORATION OF INDIA Vs. SUBHADRA DOMAJI BHELE	March 20, 1999
LIFE INSURANCE CORPORATION OF INDIA Vs. TUKARAM GANPAT MARATHE	January 14, 1999
LIFE INSURANCE CORPORATION OF INDIA Vs. SUBHASH N GHODKE	January 11, 1999
LILAVATI A. GORADIA Vs. TAISCO COMPUTER TAPES (P.) LTD.	February 11, 1999
LONGURAM TARIRAM THAKUR Vs. STATE OF MAHARASHTRA	December 15, 1999
M D KAMADE Vs. MAHINDRA ENGINEERING AND CHEMICAL PRODUCTS LIMITED	November 16, 1999
M G KHACHANE Vs. STATE OF MAHARASHTRA	May 4, 1999
M G WAGH Vs. STATE OF MAHARASHTRA	April 22, 1999
M M MALHOTRA SQUADRON LEADER Vs. UNION OF INDIA	December 7, 1999
M R HUSSAIN Vs. INTERTEK TESTING SERVICES INDIA PRIVATE LIMITED	December 15, 1999
M V PENDSE Vs. CENTRAL BANK OF INDIA	January 14, 1999
M/S RUSHABH PRECISION BEARINGS LIMITED M/S MARINE CONTAINER SERVICES INDIA PVT LTD Vs. STATE	April 20, 1999
MACHHINDRA KALU GATIR Vs. STATE OF MAHARASHTRA	July 26, 1999
MACHINERY MANUFACTURING CORPORATION Vs. GODFREY PHILIPS INDIA LTD	April 19, 1999
MACKINNON MAKENZIE AND COMPANY LIMITED Vs. WILLIAM NATIVITY PEREIRA	February 12, 1999
MADAN RAMKISHAN PANCHAL Vs. STATE OF MAHARASHTRA	November 17, 1999
MADAN YALLAPPA PAWAR Vs. MAHARASHTRA STATE COOP LAND DEVELOPMENT BANK LTD	August 26, 1999
MADHAV DATTATRAYA DIKE Vs. STATE OF MAHARASHTRA	May 6, 1999
MADHAVRAO J SCINDIA Vs. COMMISSIONER OF INCOME TAX	February 24, 1999
MADHU D CHELLANI Vs. STATE OF MAHARASHTRA	April 15, 1999
MADHUKAR CHANDRABHAN MOHITE Vs. BALKRISHNA GOVIND SULAKHE	August 6, 1999
Madhukar Gopichand Sapate Vs. STATE OF MAHARASHTRA	July 22, 1999
MADHUKAR N JOSHI Vs. CHIEF ELECTRICAL ENGINEER GOVT OF GOA GOVERNMENT OF GOA	August 5, 1999
MADHUKAR PRALHADRAO PATHAK Vs. STATE OF MAHARASHTRA	July 5, 1999
MADHULA DEVAPPA MANERE Vs. JAY MAHARASHTRA GUL AND KHANDASARI UDYOG LTD	December 20, 1999
MADHUSADAN SHANKAR RAJWADE Vs. NEELA PURUSHOOTAM RAJAWADE	August 17, 1999
MADHUSUDAN PARSHURAM Vs. DEVCON	April 1, 1999
MAFATLAL FINANCE LIMITED Vs. EXPRESS INDUSTRIAL SERVICES PRIVATE LIMITED	June 9, 1999
MAHADEO KONDIBA JAGDALE Vs. STATE OF MAHARASHTRA	May 4, 1999
MAHADEO VISHNU MANE Vs. MUKTABAI ALIAS BABUTAI MAHADEO MANE	April 28, 1999
MAHADEV LAXMAN HONAGEKAR Vs. MALATI MAHADEV HONAGEKAR	February 5, 1999
MAHADU PUNJABA DHAGE Vs. PRABHAKAR TRIMBAK JOSHI	July 12, 1999
MAHALINGAYYA S HUNSHALMATH Vs. ANANT S NIFADKAR	January 28, 1999
MAHARASHTRA COSMOPOLITAN EDUCATION SOCIETY Vs. UNIVERSITY OF PUNE	August 24, 1999
MAHARASHTRA GENERAL KAMAGAR UNION Vs. STA OXIDE AND CHEMICALS LIMITED	December 13, 1999
MAHARASHTRA GIRLS EDUCATION SOCIETY Vs. PRESIDENT MAHARASHTRA KARMACHARI	June 24, 1999
MAHARASHTRA PAPER TRADING COMPANY Vs. PACKERS INDIA	June 10, 1999
MAHARASHTRA STATE ROAD TRANSPORT CORPORATION Vs. SHRIKANT V INGALE	February 24, 1999
MAHARASHTRA STATE ROAD TRANSPORT CORPORATION Vs. BHIMARAO GANPATRAO GUNDLE	September 2, 1999
MAHARASHTRA STATE ROAD TRANSPORT CORPORATION Vs. BHIMRAO	September 12, 1999
MAHARASHTRA STATE ROAD TRANSPORT CORPORATION Vs. M S R T KAMGAR SANGHATANA	July 20, 1999
MAHARASHTRA STATE ROAD TRANSPORT CORPORATION NANDED Vs. BHIMRAO GANPATRAO GUNDLE	September 1, 1999
MAHARASHTRA TRADING AGENCY Vs. RUCHA KEDAR KULKARNI	July 2, 1999
MAHAVIRA TRADING COMPANY Vs. NAYAN N TELI	March 26, 1999
MAHENDRA ANANTRAM CHOURE Vs. UNION OF INDIA	September 6, 1999
MAHENDRA RATILAL SHAH Vs. JAKOBA INDUSTRIAL AND SOLAR ENERGY EQUIPMENT (P) LTD.	January 15, 1999
MAHESH CHODANKAR Vs. CAPTAIN OF PORTS GOVERNMENT OF GOA	January 21, 1999
MAHESH ENTERPRISES Vs. N R	March 12, 1999
MAHESH JAYALAL DADHIA Vs. THIO PHARMA	February 16, 1999
MAHESH JAYALAL DADHIA & ANOTHER Vs. THIO PHARMA & OTHERS	February 17, 1999
MAHESH KANTILAL SHAH Vs. SHISHIR CHHOTALAL SHAH	October 9, 1999
MAHESH KANTILAL SHAH Vs. SHISHIR CHHOTALAL SHAH	September 9, 1999
MAHESH MULJIBHAI MISTRE Vs. STATE OF MAHARASHTRA	March 6, 1999
MALEGAON TALUKA BIG BAGAYATDAR CO OPERATIVE CREDIT ASSOCIATION Vs. BHARAT CO OPERATIVE JOINT FARMING SOCIETY LIMITED	June 8, 1999
MALINI M XETE Vs. DIRECTOR OF EDUCATION GOVERNMENT OF GOA	March 8, 1999
MANAKLAL CHATURBHUJ BAHETI Vs. PRABHAKUWARBAI	January 29, 1999
MANE KUNAL NARESH Vs. PAWAR VITHAL JYOTI	January 13, 1999
MANGALA Vs. NILKANTH SHAMRAO NAWALKAR	January 18, 1999
MANGALAM Vs. SAGAR INTERNATIONAL	April 1, 1999
MANGESH VASANT TENDULKAR Vs. I T C LTD	June 30, 1999
MANHAR SHIVJI SHETHIA Vs. LILAVATI MADHUSUDAN SHETHIA	August 13, 1999
MANI KUMARSWAMY MUDLIYAR Vs. STATE OF MAHARASHTRA	July 30, 1999
MANILAL CHUNILAL SHAH Vs. SHANTILAL RUPCHAND GOLECHA MARWADI	December 4, 1999
MANJU NARESH JAIN Vs. UNION OF INDIA	August 5, 1999
MANOHAR DADARAO LANDGE Vs. STATE OF MAHARASHTRA	September 21, 1999
MANUBHAI VADILAL SHAH Vs. HIRALAL KARSONDAS BHAKTA	December 3, 1999
MANUEL THEODORE DSOUZA Vs. N R	October 27, 1999
MAPUSA URBAN CO OPERATIVE BANK LIMITED Vs. DATTATRAYA A P MAHAMBRE	January 15, 1999
MARGAO MUNICIPAL COUNCIL Vs. PANDURANG KUSTA ALVE	July 30, 1999
MARIA VITORIA BOAVINDA Vs. MARIA EMERETIANA DIAS BARRETO DECEASED NOW	March 15, 1999
MARINE MANAGEMENT SERVICES PRIVATE LIMITED Vs. ANIL KUMAR JAISWAL	August 5, 1999
MARUTI NARAYAN CHAVAN Vs. RAMCHANDRA BHAU SUTAR	June 9, 1999
MARUTI SHANKAR MAGRE Vs. SANJAY KUMAR KRISHNA DOLAS	June 17, 1999
MARUTI TATYABA KUMBHAR Vs. STATE OF MAHARASHTRA	March 23, 1999
MATHURABAI KADU KOLI Vs. ROOPCHAND LALJI KOLI	March 31, 1999
MAZGAON DOCK LIMITED Vs. BHASKAR DAMU KHARE	December 8, 1999
MEENA DEEPAK SONDE Vs. B S MOHITE	July 22, 1999
MEER MOHMADALI ALIAS BABA MEER TOJODDIN Vs. S B KULKARNI	December 10, 1999
MEHBOOB SYED NADAF Vs. STATE OF MAHARASHTRA	September 22, 1999
MEHMOOD ABDUL REHMAN SHAIKH Vs. R H MENDONCA	July 20, 1999
MEHMOODA BEGUM Vs. STATE OF MAHARASHTRA	July 12, 1999
MENINO JOSE RODRIGUES Vs. LABOUR COURT GOVERNMENT OF GOA	January 22, 1999
MERCANTILE BANK LIMITED Vs. COMMISSIONER OF INCOME TAX	February 18, 1999
MIDLAND OVERSEAS Vs. M V CMBT TANA	July 30, 1999
MINAL MANOHAR BORWANKAR Vs. STATE OF MAHARASHTRA	April 5, 1999
MINGUEL FRANCIS DCOSTA Vs. SULTAN GULAMALI KARIM CHHATRIWALA	February 23, 1999
MITRA OF ARCHDIOCESE OF GOA AND DAMAN Vs. K VIJAYADHARAN	June 11, 1999
MODARAM PUROHIT Vs. STATE OF MAHARASHTRA	March 12, 1999
MODERN FOUNDRY AND MACHINE WORKS LIMITED AHMEDNAGAR Vs. STATE OF MAHARASHTRA	March 16, 1999
MODISTONE LIMITED Vs. MODISTONE EMPLOYEES UNION	July 1, 1999
MODISTONE LTD Vs. DEPUTY COMMISSIONER OF LABOUR	July 15, 1999
MOHAMED ANWAR MOHAMMAD YUSUF JIWA Vs. STATE OF MAHARASHTRA	April 13, 1999
MOHAMED ARIF H MODAN Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI	April 29, 1999
MOHAMED RAFIQUE SHAIKH Vs. COMMISSIONER OF POLICE	April 6, 1999
MOHAMMAD ALI ABUBAKER SHAIKH Vs. STATE OF MAHARASHTRA	July 28, 1999
MOHAMMAD ALI ABUBAKER SHAIKH Vs. STATE OF MAHARASHTRA	July 27, 1999
MOHAMMAD ARIF DIN MOHAMMAD SHAIKH Vs. STATE OF MAHARASHTRA	February 25, 1999
MOHAMMAD ARSHAD MOHAMMAD TAHIR SHAIKH Vs. STATE OF MAHARASHTRA	April 6, 1999
MOHAMMAD ASHRAF Vs. COMMISSIONER OF POLICE GREATER BOMBAY	July 19, 1999
MOHAMMAD ASLAM ALIAS SHERU Vs. STATE OF MAHARASHTRA	June 25, 1999
MOHAMMAD ASLAM AZIMUDDIN FAROOQUI Vs. NISHAT MOHAMMAD ASLAM FAROOQUI	April 7, 1999
MOHAMMAD AZIM S O ABUSALIM KHAN Vs. R H MENDONCA COMMISSIONER OF POLICE	July 5, 1999
MOHAMMAD ISHAQUE Vs. SUNIL RUPCHAND BHATIA	August 31, 1999
MOHAMMAD RAFI ALIAS RAVIKANTH SHANKARAPPA PATIL Vs. STATE OF MAHARASHTRA	August 25, 1999
MOHAMMAD RAFIQUE ABDUL MAJID Vs. R H MENDONCA	August 2, 1999
MOHAMMAD SALAM MOHAMMAD SAKIR ANSARI Vs. L S DANEKAR	July 23, 1999
MOHAMMAD YOUSUF MOHAMMAD IBRAHIM Vs. ZILLA PARISHAD PARBHANI	November 16, 1999
MOHAMMAD ZAFAR S O MOHAMMAD SIKANDAR Vs. STATE OF MAHARASHTRA	September 1, 1999
MOHAMMED ANIS MOHD ELYES KHAN Vs. LITIZA and CO	September 2, 1999
MOHAMMED ILYAS AHMED Vs. STATE OF MAHARASHTRA	June 22, 1999
MOHAMMED SIRAJ MOHD NASEEM Vs. STATE OF MAHARASHTRA	April 5, 1999
MOHAMMEDALI USMANBHAI MOMIN Vs. NAZIRBI JAFFER PATEL	June 17, 1999
MOHAN GOVIND NAIK Vs. STATE OF MAHARASHTRA	January 13, 1999
MOHAN PANDURANG KASHID Vs. ANUSAYABAI	July 30, 1999
MOHAN PURSWANI Vs. COMMISSIONER ULHASNAGAR	June 14, 1999
MOHD AZIM ABUSALIM KHAN Vs. R H MENDONCA	July 5, 1999
MOHMADBHAI MIYABHAI Vs. STATE OF MAHARASHTRA	October 27, 1999
MOHMADBHAI S O MIYABHAI Vs. STATE OF MAHARASHTRA	October 22, 1999
MORARJEE GOKULDAS SPINNING AND WEAVING CO LTD Vs. MARUTI YESHWANT NARVEKAR	August 20, 1999
MORARJEE GOKULDAS SPINNING AND WEAVING MILL Vs. RANJANA JAIKAR	August 26, 1999
MORMUGAO PORT TRUST Vs. GOVERNMENT OF GOA	February 9, 1999
MOTILAL KISHANGOPAL THANVI Vs. UNION OF INDIA	December 1, 1999
MOTU WRIT PETITION NO 63 OF 99 Vs. CHIEF SECRETARY	May 4, 1999
MUKAND LIMITED Vs. KOTWAL BHALCHANDRA GOVIND	June 8, 1999
MUKAND LTD Vs. MUKAND KAMGAR UNION	August 18, 1999
MUKAND LTD Vs. MUKAND STAFF AND OFFICERS ASSOCIATION	November 30, 1999
MUKAND LTD Vs. MOHATTA AND HECKEL LTD	October 18, 1999
MUKESH MADHAV TANDEL Vs. UNION TERRITORY OF DAMAN	July 14, 1999
MUKUND STAFF AND OFFICERS ASSOCIATION Vs. MUKUND LIMITED	April 13, 1999
MUMBAI MAZDOOR SANGH Vs. REGIONAL PROVIDENT FUND COMMR	October 28, 1999
MUMBAI MAZDOOR SANGH Vs. REGIONAL PROVIDENT FUND COMMISSIONER	October 27, 1999
MUNICIPAL CORPORATION OF BRIHAN MUMBAI Vs. TRUSTEES OF PARSI PANCHAYAT	July 13, 1999
MUNICIPAL CORPORATION OF GREATER BOMBAY Vs. SIDDHESHWAR SHIVAJI KAMBLE	October 1, 1999
MUNICIPAL CORPORATION OF GREATER MUMBAI Vs. JAYANT DHARSHI SHAH	March 15, 1999
MUNICIPAL COUNCIL JALNA Vs. EKNATH S O NARAYAN SHANKAR PELLI	March 31, 1999
MUNIR AHMED SHEIKH Vs. STATE OF MAHARASHTRA	March 17, 1999
MURLIDHAR S O BHIMA VAIDYA Vs. NABABBI YOUSUFKHAN	March 31, 1999
N D RATHOD Vs. CENTRAL BUREAU OF INVESTIGATION	April 21, 1999
NAGORAO NARAYAN DIEWANE Vs. NARAYAN AWADUTRAO DIGHE	October 22, 1999
NAGORAO NARAYAN DIEWANE Vs. NARAYAN AWADUTRAO DIGHE	October 29, 1999
NAGU LIMBYA WAK Vs. STATE OF MAHARASHTRA	April 28, 1999
NAHATA TRADERS Vs. GRISH COMPANY	February 16, 1999
NAJIR ISAK SHAIKH Vs. STATE OF MAHARASHTRA	September 30, 1999
NAMDEO VYANKATRAO DHANDE Vs. NARAYAN ANATRAO BONDE	October 14, 1999
NANA S O BHIMA BHUJANG Vs. STATE OF MAHARASHTRA	July 20, 1999
NANASAHEB KISAN MALI Vs. KASHINATH DASHARATH MALI	December 4, 1999
NANDED PARBHANI ZILLA LUXURY BUS MALAK VA OPERATOR SANGH Vs. STATE OF MAHARASHTRA	June 29, 1999
NANDED WINE MART Vs. SURESH SHANKARLAL DHOOT	May 7, 1999
NANDITA CHICKERMANE Vs. UNION OF INDIA	April 1, 1999
NANDITA VIPUL KOTHARI Vs. CONTROLLER OF SALES	February 16, 1999
NANDLAL GOVINDRAM GUNWANI Vs. ASHOK BALRAM BEDEKAR	May 7, 1999
NARANGS INTERNATIONAL HOTELS PRIVATE LIMITED Vs. MAHARASHTRA TOURISM DEVELOPMENT CORPORATION LIMITED	January 29, 1999
NARAYAN BAPUJI DHOTRE Vs. RAMBHAU NAMDEO GAJRE	October 7, 1999
NARAYAN DAGADU PATIL Vs. HIRABAI GAJANAN MULIK	September 29, 1999
NARAYAN GOPAL UPADHYE Vs. PANDURANG BALIRAM ROMAN	July 6, 1999
NARAYAN NAGU GOPALE Vs. STATE OF MAHARASHTRA	December 15, 1999
NARAYAN PAKIRASA BASUDE Vs. GULABCHAND MANIKCHAND SHAH	January 14, 1999
NARAYAN RAMCHANDRA SANKPAL Vs. CHANDRAKANT KONDI SANGAVE ALIAS PAWAR	March 19, 1999
NARAYAN SHANKAR MUKANE Vs. UNION BANK OF INDIA	February 8, 1999
NARAYAN SHINDORE Vs. SAU SHANTILAL LAXMAN SHINDE	September 1, 1999
NARAYAN SHIVA MOTE Vs. SHANKAR MADHAV KULKARNI	February 3, 1999
NARAYAN SITARAM JADHAV Vs. SHAIKH MUSTAK MAHAMAD SARIF	May 7, 1999
NARAYAN TAMBAKU NAIR Vs. STATE OF MAHARASHTRA	July 23, 1999
NARENDRA RAMDAS BORASE Vs. STATE OF MAHARASHTRA	August 10, 1999
NARESH ALIAS NANA BALIRAM SONWANE Vs. STATE OF MAHARASHTRA	March 6, 1999
NAROTTAMDAS TRIKAMDAS TOPRANI Vs. TRUSTEES OF THE PORT OF BOMBAY	September 2, 1999
NARSHIMHA JANARDHAN KAMATH Vs. REGISTRAR OF COMPANIES	January 11, 1999
NARSINGRAO KONDAYA KONDLE Vs. MALLESHAM IRAYYA SAMBHARAM	February 26, 1999
NATIONAL INSURANCE CO LTD Vs. NARMADABAI PRAHLAD MOTE & ANR	August 26, 1999
NATIONAL INSURANCE COMPANY LIMITED Vs. GLAXO INDIA LIMITED	February 16, 1999
NATIONAL LEATHER CLOTH MANUFACTURING CO Vs. INDIAN COUNCIL OF AGRICULTURAL RESEARCH	October 7, 1999
NATIONAL TEXTILE CORPN MAHARASHTRA NORTH LTD Vs. S M TAMBE	October 26, 1999
NATIONAL TEXTILE CORPORATION MAHARASHTRA NORTH LIMITED Vs. S M TAMBE	October 25, 1999
NATWARLAL D RATHOD Vs. STATE OF MAHARASHTRA	April 21, 1999
NAV PRABHAT ENTERPRISES Vs. GANESH DYEING AND PRINTING WORKS	April 19, 1999
NAVA BHARAT PRESS Vs. GHANSHYAM	March 6, 1999
NAVINCHANDRA N MAJITHIA Vs. STATE OF MAHARASHTRA	March 23, 1999
NEELA ASHOK NAIK Vs. NEELA ASHOK NAIK	September 10, 1999
NEMICHAND S O BAKARAM PATLE Vs. STATE OF MAHARASHTRA	April 6, 1999
NETAJI MUKUND ANGOLKAR Vs. STATE OF GOA	August 5, 1999
NEW INDIA ASSURANCE COMPANY LIMITED Vs. J A MANSOO	July 1, 1999
NIHALCHANDJI CHHOGMALJI Vs. BABULAL KISTURCHANDJI	November 19, 1999
NIKAM TANAJI MAHADEV Vs. RAYAT SHIKSHAN SANSTHA	September 18, 1999
NILKANTH MAHADEO CHANDEKAR Vs. STATE OF MAHARASHTRA	October 4, 1999
NILKANTH S O MAHADEO CHANDEKAR Vs. STATE OF MAHARASHTRA	October 5, 1999
NIRAKAR DEU DESAI Vs. NIRAKAR DEVASTHAN OF PALOLEM	August 13, 1999
NIRMAL KUMAR PAL Vs. CENTRAL BUREAU OF INVESTIGATION	June 25, 1999
NITIN NAGORAO MOHOD Vs. AMRAVATI MUNICIPAL CORPORATION	October 7, 1999
NIZAMUDDIN IBRAHIM SAHEB GABBUR Vs. RUBINA NIZAMUDDIN GABBUR	August 24, 1999
NORTH END OIL LIMITED Vs. M V KIM AN	February 25, 1999
NUTAN SHAHADEO PANDIT Vs. STATE OF MAHARASHTRA	April 9, 1999
NYANESHWAR BHIKU DHARGALKAR Vs. EXECUTIVE ENGINEER P W D GOA	February 26, 1999
OIL & NATURAL GAS COMMISSION Vs. MCDERMOTT INTERNATIONAL INC	August 11, 1999
OIL AND NATURAL GAS COMMISSION Vs. SUMITOMO HEAVY INDUSTRIES LIMITED	November 29, 1999
OIL AND NATURAL GAS COMMISSION Vs. MCDERMOTT INTERNATIONAL INC	August 10, 1999
OLAF WUMLING Vs. STATE OF GOA	July 7, 1999
OM JOSHI APARTMENT FLAT OWNERS CO OP HSG SOCIETY Vs. NATWARLAL D JOSHI	September 3, 1999
OMAN INTERNATIONAL BANK SAOG Vs. DAWOOD & CO	July 6, 1999
OMAN INTERNATIONAL BANK SAOG Vs. DAWOOD AND CO	July 6, 1999
OMPRAKASH KRISHNYA NAYAR Vs. STATE OF MAHARASHTRA	April 15, 1999
ORIENT GOA LTD Vs. UNION OF INDIA	April 27, 1999
ORIENT SYNTEX LIMITED Vs. BESANT CAPITAL TECH LIMITED	June 7, 1999
ORIENTAL INSURANCE COMPANY LIMITED BOMBAY Vs. CAPTAIN RAM MOORJANI BOMBAY	February 11, 1999
OSE M NUNES Vs. SUBHASH S KALANGUTKAR	March 22, 1999
OSHIWARA LAND DEVELOPMENT CO PVT LTD Vs. STATE OF MAHARASHTRA	July 15, 1999
OSWAL AGRO MILLS LIMITED Vs. OSWAL PETROCHEMICALS EMPLOYEES UNION	March 9, 1999
OVERSEAS CHINESE CUISINE INDIA PRIVATE LIMITED Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY	August 4, 1999
P AND O CONTAINER LTD. Vs. BALWANT TEXTILE MILLS LTD.	February 11, 1999
P K ACHYUTAN Vs. GANGADHAR RAMHARI HONRAO	January 22, 1999
P S RANGNEKAR Vs. VANITA MANGESH NADKARNI	February 16, 1999
PAL CREDIT & CAPITAL LIMITED Vs. KEDIA CASTLE DELLEON INDUSTRIES LTD	March 19, 1999
PALLAVI SHASHIKANT TODKARI Vs. R H MENDONCA COMMISSIONER OF POLICE GREATER BOMBAY	July 9, 1999
PANANGHATTEL ABDUL REHIMAN Vs. STATE OF MAHARASHTRA	April 28, 1999
PANDHARINATH BHAGAWANT JADHAV Vs. SAVITRABAI BHAGAWANT JADHAV	September 21, 1999
PANDHARINATH SAKHARAM THUBE Vs. SUREKHA PANDHARINATH THUBE	March 23, 1999
PANDITRAO SHAMRAO BHONGADE Vs. SUNANDA	October 14, 1999
PANDURANG ANANDA JAWALE Vs. GOVERNMENT OF MAHARASHTRA	April 29, 1999
PANDURANG JIWAJI APTE Vs. GANU DHONDI TAMBEKAR	March 17, 1999
PANDURANG MARUTI SODHAWAR Vs. SAYYAD FAIYAJ BADASHAHBHAI	September 7, 1999
PANKAJ DATTATRAY SHETYE Vs. STATE OF MAHARASHTRA	July 20, 1999
PARADISE FOOTWEAR Vs. R K KUKREJA	February 23, 1999
PARVATIBAI Vs. STATE OF MAHARASHTRA	February 9, 1999
PATEL ENGINEERING WORKS Vs. BABAJI CHAUKEKAR	February 23, 1999
PATHAN NAWABKHAN Vs. LIYAKATALIKHAN	September 23, 1999
PAWANKUMAR MADAN GOPAL GARG Vs. STATE OF MAHARASHTRA	September 28, 1999
PEARL ELASTIC AND LACES Vs. OFFICIAL LIQUIDATOR, MADHAVNAGAR COTTON MILLS LTD.	January 29, 1999
PEERLESS GENERAL FINANCE AND INVESTMENT COMPANY LIMITED Vs. SWAN MILLS LIMITED	June 30, 1999
PEFCO FOUNDRY Vs. BABAN ANANDA DHOTRE	October 29, 1999
PEOPLES UNION FOR CIVIL LIBERTIES Vs. STATE OF MAHARASHTRA	February 25, 1999
PEOPLES UNION FOR CIVIL LIBERTIES Vs. STATE OF MAHARASHTRA	February 22, 1999
PERVIN D ANKLESARIA Vs. STEELAGE INDUSTRIES LTD	August 30, 1999
PERVIZ SAROSH BATLIWALLA Vs. VILOO PLUMBER	December 23, 1999
PEST CONTROL INDIA PVT LTD Vs. PEST CONTROL I PVT LTD	October 1, 1999
PETITION FOR LETTERS OF ADMINISTRATION TO THE PROPERTY ASSETS AND CREDITS OF LATE SMITA PATIL DECEASED VIDYA SHIVAJIRAO PATIL Vs. N R	April 28, 1999
PETROLEUM EMPLOYEES UNION Vs. BHARAT PETROLEUM CORPORATION LIMITED	February 18, 1999
PHELOMEN CHANDRASEN SALVE Vs. CHANDRASEN	July 15, 1999
PHIROZ ABDUL RAHIM BENGALI Vs. STATE OF MAHARASHTRA	July 14, 1999
PICHUMANI MANI E Vs. MAZGAON DOCKS LTD	June 10, 1999
PIONEER SALES AGENCIES P LIMITED Vs. OLYMPUS SUPERSTRUCTURES PRIVATE LIMITED	July 13, 1999
PIYUSHA RAJESH MEHTA Vs. RAJESH HIRALAL MEHTA	June 11, 1999
POISE SECURITIES AND EXCHANGE LIMITED Vs. D V LONKAR	December 23, 1999
POISE SECURITIES AND EXCHANGE LIMITED Vs. MANSU INVESTMENT PRIVATE LIMITED	December 23, 1999
POONAM Vs. B S MOHITE COMMISSIONER OF POLICE	October 29, 1999
POPATLAL H JAIN Vs. SHASHIKUMAR MARTAND SONAWANE	May 7, 1999
POPULAR ENTERTAINMENT NET WORK LTD. Vs. PIYUSH CHAKRABORTY	February 1, 1999
PRABHAKAR RAJARAM GANGAN Vs. C B ASMAR	October 28, 1999
PRABHAKAR RAMCHANDRA SURVASE Vs. MANOHAR GANPAT SAPATE SHRI	October 13, 1999
PRABHAKAR S O GOPALRAO WAIKAR Vs. STATE OF MAHARASHTRA	November 22, 1999
PRABHUDAS APPARAO BIDILIA Vs. STATE OF MAHARASHTRA	November 26, 1999
PRADEEP DADU SAWANT Vs. STATE OF MAHARASHTRA	December 10, 1999
PRADEEP MOHANBAY Vs. MINGUEL CARLOS DIAS	October 1, 1999
PRADIP RAGHUNATHSINGH THAKUR Vs. STATE OF MAHARASHTRA	September 22, 1999
PRAKASH GORAKH TODKAR Vs. STATE OF MAHARASHTRA	December 22, 1999
PRAKASH HEMRAJ JAIN Vs. PREMIER FURNANCES PRIVATE LIMITED	June 17, 1999
PRAKASH MOTIRAM KHOBRAGADE Vs. STATE OF MAHARASHTRA	September 2, 1999
PRAKASH V NICHANI Vs. JAI HIND CO OPERATIVE BANK LIMITED	August 6, 1999
PRAKASH VASANTRAO DESHMUKH Vs. SITARAM C GHANDAT	March 4, 1999
PRAMILA MADHAV DAMLE Vs. WAMAN R KOPARDE	February 17, 1999
PRAMOD Vs. STATE OF MAHARASHTRA	October 7, 1999
PRASHANT SAWARMAL AGRAWAL Vs. STATE OF MAHARASHTRA	August 19, 1999
PRATIMA V PRAJAPATI Vs. VINAY P PRAJAPATI	August 26, 1999
PRAV PLAST PRIVATE LIMITED PUNE Vs. KALURAM A CHAOUDHARI	October 25, 1999
PRAVINCHANDRA B SHAH Vs. INSPECTOR OF CENTRAL EXCISE	August 24, 1999
PRAYAGBAI WD O SAKHARAM KAMBLE Vs. STATE OF MAHARASHTRA	September 10, 1999
PREMLAL R DESAI Vs. NITINKUMAR MANHARLAL PAREKH	July 19, 1999
PRESS TRUST OF INDIA LTD Vs. PARAG B RABADE	July 15, 1999
PRITRAM VAMAN KARANDE Vs. SHARADA KAKASAHEB KARANDE	October 6, 1999
PRIYAMVADA SHARAD LIMAYE Vs. SHARAD MADHUKAR LIMAYE	September 1, 1999
PROCTER AND GAMBLE INDIA LIMITED Vs. ENDOLABS LIMITED	December 16, 1999
PRODUCTS Vs. COMMISSIONER OF INCOME TAX	March 8, 1999
PRUTHVIRAJ CHANDRAKANT SHINDE Vs. STATE OF MAHARASHTRA	August 26, 1999
PUNDRA INVESTMENTS & LEASING CO. (P.) LTD. Vs. PETRON MECHANICAL INDUSTRIES (P.) LTD.	March 12, 1999
PUNJAB & SIND BANK Vs. SECURITIES AND EXCHANGE BOARD OF INDIA	May 3, 1999
PUNJAB NATIONAL BANK Vs. APEX PLASTICS AND TECHNOLOGICAL INDUSTRIES	April 7, 1999
PURAFIL ENGINEERS Vs. SHAIKH ANWAR ABDUL RAHMAN	September 18, 1999
PURBHAJI S O BABA AND OTHE Vs. TULJARAM S O KASTURCHAND RATHOD	February 15, 1999
PURSHOTTAM BALARAM GHARAT Vs. STATE OF MAHARASHTRA	October 26, 1999
PURUSHOTTAM PUNDLIKRAO SONONE Vs. PRISIDING OFFICER	December 23, 1999
R D PATKAR Vs. DIRECTORATE OF AGRICULTURE GOVERNMENT OF GOA	February 2, 1999
R P SOUZA AND CO Vs. CHIEF ENGINEER P W D	April 16, 1999
R.P. GUPTA Vs. B.M. GROWER	March 26, 1999
RADHESHAM GOVARDHAN BHAGAT Vs. STATE OF MAHARASHTRA	August 27, 1999
RAFIQUE ABUL HAMID KOKANI ALIAS MOHD. RAFIQUE ABDUL HAMID Vs. DEPUTY COMMISSIONER OF INCOME TAX	March 9, 1999
RAGHUNATH S O DHONDU NAVDE Vs. PANDIT S O RAMCHANDRA NAVDE	March 8, 1999
RAGHUNATH SOPANA KARKE Vs. STATE OF MAHARASHTRA	October 7, 1999
RAJ DHAR RAM KHILAWAN DHUBE Vs. STATE OF MAHARASHTRA	April 15, 1999
RAJA DR S P UPADHYAY Vs. STATE OF MAHARASHTRA	July 27, 1999
RAJABABU BUCHAYYA ADLURI Vs. STATE OF MAHARASHTRA	December 9, 1999
RAJABABU S O BUCHAYYA ADLURI Vs. STATE OF MAHARASHTRA	December 8, 1999
RAJAN SHRINIVAS JATAN Vs. STATE OF MAHARASHTRA	July 16, 1999
RAJARAM YESHWANT KADAM Vs. MUNICIPAL CORPORATION OF GREATERBOMBAY	March 6, 1999
RAJASTHAN RAJYA SAHAKARI KRAYA VIKRAY SANGH LIMITED Vs. GILL AND COMPANY LIMITED	December 21, 1999
RAJEEV AGARWAL Vs. DIRECTORATE OF REVENUE	October 26, 1999
RAJENDRA DEVIDAS HIRURKAR Vs. STATE OF MAHARASHTRA	July 19, 1999
RAJENDRA J JOSHI Vs. DILIP J JOSHI	December 10, 1999
RAJENDRA NARAYANRAO SURYAWANSHI Vs. STATE OF MAHARASHTRA	May 4, 1999
RAJENDRA VASANTRAO KHODE Vs. LAXMIKANT SHANTILAL CHOUDHARI	November 15, 1999
RAJENDRA VASANTRAO KIIODE Vs. LAXMIKANT SHANTILAL CHOUDHARI AND ANOTHER	April 15, 1999
RAJESAHEB SHAHMIDSAHEB NADAF PINJAR Vs. DATTATRAYA APPA RAWAL	January 19, 1999
RAJESH ALIAS RAJU VASANT DALI Vs. STATE OF MAHARASHTRA	April 29, 1999
RAJESH YADAVRAO SHANKPALE Vs. STATE OF MAHARASHTRA	May 5, 1999
RAJKUMAR BHIMRAO GAWALI Vs. UNION OF INDIA	March 3, 1999
RAJMAL KHUSHALCHAND BORA Vs. JOINT SECRETARY TECHNICAL M S E B	November 15, 1999
RAJNIKANT JAYWANT LONDHE Vs. STATE OF MAHARASHTRA	December 17, 1999
RAJU ALIAS NARSINGH KULKARNI Vs. SUPERINTENDENT OF PRISON	December 23, 1999
RAJU MANI KAUNDER Vs. STATE OF MAHARASHTRA	November 16, 1999
RAM PURSHOTTAM AWASTHI Vs. VAKRANGEE LTD.	February 3, 1999
RAMAGAURI KESHVLAL VIRANI Vs. WALKESHWAR TRIVENI CO OPERATIVE	July 5, 1999
RAMAKANT M. TIPNIS Vs. RAVINDRA LAKHAMSEY MALDE	September 16, 1999
RAMAN WASUDEV WALAWALKAR Vs. LARSEN AND TOUBRO LIMITED	December 17, 1999
RAMBHAU PANDURANG WANKHEDE Vs. STATE OF MAHARASHTRA	August 20, 1999
RAMBRISH K. SHUKLA AND ANR. Vs. MUNICIPAL CORPORATION OF GR. BOMBAY AND ANR.	February 22, 1999
RAMCHANDRA MUKTA SHELKAR Vs. KARBHARI PANDHARINATH TARADE	December 7, 1999
RAMCHANDRA NAVAJI WAGHMARE Vs. STATE OF MAHARASHTRA	April 23, 1999
RAMCHANDRA SHANKARRAO BASTE Vs. STATE OF MAHARASHTRA	February 11, 1999
RAMDAS Vs. BAYAATAI	August 31, 1999
RAMDAS G PATIL Vs. GENERAL MANAGER BEST UNDERTAKING	December 22, 1999
RAMDAS MANEKLAL GANDHI Vs. UNION OF INDIA	October 7, 1999
RAMDHANLAL MOHARAJDIN JAISWAL Vs. PRALHAD AGENCY AURANGABAD	February 24, 1999
RAMDIL RESORTS PRIVATE LIMITED Vs. VIDEOCON INTERNATIONAL LIMITED	June 29, 1999
RAMESH BHAGWANDAS CHHAVARIYA Vs. STATE OF MAHARASHTRA	December 6, 1999
RAMESH JAGDISH SHARMA Vs. STATE OF MAHARASHTRA	September 30, 1999
RAMESH SHARMA Vs. STATE OF MAHARASHTRA	October 6, 1999
RAMJIBHAI VISHRAM PATEL Vs. ARJUN KARSAN PATEL	April 1, 1999
RAMNATH S O MAHADU MANAL Vs. STATE OF MAHARASHTRA	March 16, 1999
RAMRAO GANPAT PATIL Vs. NANDINI BHALCHANDRA KULKARNI	January 12, 1999
RAMSINGH Vs. STATE OF MAHARASHTRA	March 8, 1999
RANGASWAMI RAMASWAMI DEVENDRA Vs. STATE OF MAHARASHTRA	July 2, 1999
RANGRAO S O GANPATRAO KULKARNI Vs. SYED HAKIM S O SYED JAFAR	November 19, 1999
RANI D K DAS Vs. STATE OF MAHARASHTRA	June 8, 1999
RASHTRIYA MILL MAZDOOR Vs. RAM MILLS LTD	December 23, 1999
RASHTRIYA MILL MAZDOOR SANGH Vs. S L MEHENDELE MEMBER INDUSTRIAL COURT	November 25, 1999
RASHTRIYA MILL MAZDOOR SANGH Vs. S L MEHENDALE	March 17, 1999
RATNAKAR HARI GANPULE Vs. SITARAM VITHOBA PAKALE	January 12, 1999
RAUL FERNANDES Vs. NAREN DOSSA	August 27, 1999
RAVI SOMNATH CHAVAN Vs. STATE OF MAHARASHTRA	March 13, 1999
RAVIKANT SHANKARAPPA PATIL Vs. STATE OF MAHARASHTRA	December 8, 1999
RAVINDRA ALIAS RANGANATH KAJALE Vs. STATE OF MAHARASHTRA	March 26, 1999
RAVINDRA B. SACHADEY Vs. STATE OF MAHARASHTRA	July 20, 1999
RAVINDRA KULKARNI Vs. BALASAHEB GANGARAM GAVADE	January 14, 1999
RAVINDRA LAXMAN BHINGARDAVE Vs. STATE OF MAHARASHTRA	March 10, 1999
RAVIPRAKASH REFINERIES P LTD Vs. DO-WELL OIL PLANTS PVT LTD	June 17, 1999
RAYAGONDA BALGONDA PATIL Vs. STATE OF MAHARASHTRA	July 15, 1999
REDIFF COMMUNICATION LIMITED Vs. CYBERBOOTH	April 23, 1999
REKHA DEEPAK MALHOTRA Vs. DEEPAK JAGMOHAN MALHOTRA	February 18, 1999
RELIANCE INDUSTRIES Vs. PODAR SILKS AND SYNTHETICS LTD	April 13, 1999
RELIANCE SILICONES INDIA LTD Vs. INDUSTRIAL TRIBUNAL	July 22, 1999
RENUKA RAJU DEVENDRA Vs. STATE OF MAHARASHTRA	June 7, 1999
RESHMI NIGEL D'SOUZA Vs. NIKHIL A VARDE	March 31, 1999
RICARDINA EMILIA GUEDES DE ALMEDIA DE SILVA NORONHA Vs. MARIA ELSA NORONHA WOLFANGO DE SILVA	December 10, 1999
RITZ PRIVATE LIMITED Vs. LAL BAVTA HOTEL AUR BAKERY MAZDOOR UNION	January 14, 1999
ROLTA INDIA LIMITED Vs. VENIRE INDUSTRIES LIMITED	October 29, 1999
RONAK INDUSTRIES LIMITED Vs. ELPHINSTONE SHIPPING WEARING MILLS COMPANY LIMITED	July 2, 1999
RUSHABH PRECISION BEARINGS LIMITED MARINE CONTAINER SERVICES INDIA PRIVATE LIMITED Vs. N R	February 12, 1999
S P CAPITAL FINANCING LTD Vs. BAGADE INDIA ENGINEERING LTD	December 15, 1999
S P NAIK Vs. BOARD OF TRUSTEES MORMUGAO PORT TRUST	February 22, 1999
S R BHOSALE Vs. FINOLEX CABLES LTD	October 28, 1999
SABLE WAGHIRE TRUST Vs. S R ACHYUT RAO	August 31, 1999
SADASHIV TUKARAM DIPAKE Vs. STATE OF MAHARASHTRA	August 12, 1999
SADASHIV TUKARAM DIPAKE Vs. STATE OF MAHARASHTRA	August 11, 1999
SADI HAJI IMAM Vs. COMMISSIONER OF POLICE	April 6, 1999
SAGAR SHAMRAO SURYAWANSHI Vs. ANNASAHEB KESHAVRAO INGAVALE	June 30, 1999
SAGAR SHAMRAO SURYAWANSHI Vs. ANNASAHEB KESHAVRAO INGAVALE	June 21, 1999
SAHEBLAL NABILAL BAGWAN Vs. STATE OF MAHARASHTRA	August 26, 1999
SAHEBRAO CHANGDEO CHINE Vs. STATE OF MAHARASHTRA	September 10, 1999
SAHEBRAO NARAYANRAO PATIL Vs. STATE OF MAHARASHTRA	December 17, 1999
SAHEBRAO RANGRAO PATIL Vs. STATE OF MAHARASHTRA	February 8, 1999
SAIRA BANO Vs. MOHAMMAD ASLAM GHULAM MUSTAFA KHAN SHERWANI	September 28, 1999
SAKHARAM BALA MALI GAIKWAD Vs. JANARDHAN BALAJI PHADNIS	June 15, 1999
SAKHARAM GOVIND KADAM Vs. DAVID BROWN GREAVES LIMITED	October 28, 1999
SAKHARAM PARAB Vs. KADAMBA TRANSPORT CORPORATION LIMITED	March 22, 1999
SAKIL MOHAMMAD VAKIL KHAN Vs. PERIN IRANI	February 1, 1999
SAKINA MOHAMMEDALLY MULLA Vs. SULPHUR REFINERY PRIVATE LIMITED	October 7, 1999
Sambhaji Bhimrao Waghmare Vs. State of Maharashtra	March 19, 1999
SAMEER MOHAMMAD ILIYAS DHANGIRE Vs. R H MENDONCA COMMISSIONER OF POLICE BRIHAN MUMBAI	June 15, 1999
SANDHYA RAJAN ANTAPURKAR Vs. STATE OF MAHARASHTRA	November 25, 1999
SANGITA KAMLAKAR VYAVAHARE Vs. STATE OF MAHARASHTRA	February 26, 1999
SANGLI BANK LIMITED Vs. TIMBLO PRIVATE LIMITED	August 6, 1999
SANGLI MIRAJ AND KUPWAD CITY MUNICIPAL CORPORATION Vs. B H SAWANT	April 7, 1999
SANGMESHWAR DEVASTHAN Vs. SHRIPATI BALA KUBADAGE	August 2, 1999
SANJAY ALIAS GANGADHAR VISHVARUP SHELKE Vs. STATE OF MAHARASHTRA	March 24, 1999
SANJAY MANOHAR LONARE Vs. STATE OF MAHARASHTRA	March 17, 1999
SANJAY S O RADHESHAM RUHATIYA Vs. STATE OF MAHARASHTRA	October 26, 1999
SANJAY TUKARAM WANKHEDE Vs. STATE OF MAHARASHTRA	February 11, 1999
SANJEEV ALIAS SANJAY KUMAR JADHAV Vs. STATE OF MAHARASHTRA	November 30, 1999
Sanjeev Sajany Kumar Jadhav Vs. STATE OF MAHARASHTRA	December 1, 1999
SANT CHEMICALS PRIVATE LIMITED Vs. SANT CHEMICALS PRIVATE LIMITED WITH AVIAT CHEMICALS PRIVATE LIMITED	April 9, 1999
SANT NILOBARAI TRANSPORT P LIMITED Vs. GANESH CONTAINER MOVERS SYNDICATE	July 6, 1999
SANTOSH SINGH GOVARDHAN SINGH KASHYAP Vs. STATE OF MAHARASHTRA	June 11, 1999
SANTOSHKUMAR S O SHEELCHAND JAIN Vs. STATE OF MAHARASHTRA	October 14, 1999
SARANG S O SHAM CHOBE Vs. STATE OF MAHARASHTRA	April 29, 1999
SAROJ Vs. MAICAL alias BABASAHEB SADANANA PATOLE	December 7, 1999
SARVA MAZDOOR SANGH Vs. SUPERINTENDENT J J HOSPITAL	June 23, 1999
SASWAD MALI SUGAR FACTORY LIMITED Vs. COMMISSIONER OF INCOME TAX	January 13, 1999
SATAPPA BHAU DESAI Vs. CHIEF OFFICER GADHINGLAJ MUNICIPAL COUNCIL	March 26, 1999
SATISH LAXMINARAYAN NAYAK Vs. STATE OF MAHARASHTRA	January 30, 1999
SATNAM SINGH SAHI Vs. STATE OF MAHARASHTRA	September 15, 1999
SATTAPPA VENKATRAO VARDHAMAN Vs. STATE OF MAHARASHTRA	July 15, 1999
SATYAM SAREES Vs. KAVIM IMPORT AND EXPORT (INDIA) (P) LTD.	January 11, 1999
SATYANARAYAN K SHARMA Vs. NEW INDIA CO OPERATIVE BANK LTD	January 15, 1999
SATYAWADI S O GANPATRAO PIMPLE Vs. SOW ARUNA	December 23, 1999
SATYAWAN LAXMAN JAGTAP Vs. VIMAL SAATYAWAN JAGTAP	August 20, 1999
SAU DAGDABAI BHILA MORE Vs. BHILA GOVIND MORE	September 21, 1999
SAU SAKHUBAI MOTIRAM PINGLE Vs. MOTIRAM RUNJAJI PINGLE	April 13, 1999
SAU SHAMEEMBEGUM ASGARALI JAHAGIRDAR Vs. ASGARALI ASHRAFALI JAHAGIRDAR	April 21, 1999
SAVITABEN R PATEL Vs. STATE OF MAHARASHTRA	January 13, 1999
SAYED PARVEZ ALI Vs. STATE OF MAHARASHTRA	October 14, 1999
SAYYAD AZIM AHMED Vs. STATE OF MAHARASHTRA	August 6, 1999
SECRETARY Vs. CHINTAMANI BIRJAPRASAD DUBEY	December 23, 1999
SECRETARY SHIORAI EDUCATION SOCIETY WANI Vs. PRESIDING OFFICER SCHOOL TRIBUNAL AURANGABAD	November 30, 1999
SEGAR ALIAS SEKAR K NADAR Vs. R H MENDONCA	August 12, 1999
SESA INDUSTRIES LIMITED Vs. MARMAGOA STEEL LIMITED	August 30, 1999
SEVRINA JOHN CARLOS Vs. R H MENDONCA	August 9, 1999
SHABIRA BALA MANYAR Vs. MARUTI BABURAO GONJARE	June 30, 1999
SHAFI ALI YUNUS KAZI Vs. SHANTARAM BABA GURAV	August 5, 1999
SHAIKH AZMATULLA U D C Vs. DIRECTOR OF EDUCATION GOVT OF GOA	January 28, 1999
SHAIKH BABBU Vs. SAYEDA MASARAT BEGUM	July 23, 1999
SHAIKH BABBU S O SK KHUTBUDDIN Vs. SAYEEDA MASARAT BEGUM	July 1, 1999
SHAIKH RASHEED SHAIKH IMAM Vs. SAHEB BEGUM GULAM MOHAMED DESHMUKH	December 23, 1999
SHAIKH SHAFAQUE ANJUM M H Vs. UNIVERSITY OF MUMBAI	June 15, 1999
SHAILESH HARINARAYAN BAJAJ Vs. CREATIVE GARMENTS LIMITED	August 17, 1999
SHALI CHANDRAKANT PILGAONKAR Vs. GAJANAN SHANKAR SHIRODKAR	September 7, 1999
SHALINI BHIMRAO GAIKWAD Vs. M D MORE	March 24, 1999
SHAMBHU MUKUND BHOIR Vs. STATE OF MAHARASHTRA	October 22, 1999
SHAMSHER ALI ABUBAKAR SHAIKH Vs. SENIOR INSPECTOR OF POLICE	July 22, 1999
SHAMSUDDIN ROSHANALI SHAIKH Vs. STATE OF MAHARASHTRA	September 27, 1999
SHANKAR GOPAL PATIL Vs. STATE OF MAHARASHTRA	October 14, 1999
SHANKAR JAGANNATH KUTTE Vs. STATE OF MAHARASHTRA	September 20, 1999
SHANKAR MANGELAL LOKHANDE Vs. STATE OF MAHARASHTRA	November 17, 1999
SHANKAR SADU PAWAR Vs. BALU LAXMAN DALVI	August 24, 1999
SHANKARBHAI BABUBHAI PATEL Vs. SANAT KAUL	July 7, 1999
SHANNUM PANDU PARAB GAUNKAR Vs. STATE OF GOA	February 22, 1999
SHANTARAM BALU KASARE Vs. R H MENDONCA COMMISSIONER OF POLICE MUMBAI	March 11, 1999
SHANTARAM BHAT Vs. SHIVKUMAR RAMDAS PRASAD	April 28, 1999
SHANTILAL DAMJI SAWLA Vs. STATE OF MAHARASHTRA	July 26, 1999
SHAPOORJI PALLONJI AND CO PVT LTD Vs. D H DESHMUKH	January 30, 1999
SHARAD MANSUKHLAL MUTHA Vs. VIDEOCON LEASING AND INDUSTRIAL FINANCE LIMITED	February 24, 1999
SHARDA ISPAT LIMITED Vs. UNION OF INDIA	September 20, 1999
SHARDA LOVELEEN KUMAR MERCK Vs. LOVELEENKUMAR CHAMANLAL MERCK	September 28, 1999
SHARDA SHANTARAM PRABHALE Vs. NARENDRA SHANTARAM PRABHALE	August 17, 1999
SHASHIKANT BHAGWANT KULKARNI Vs. INDIAN RED CROSS SOCIETY AND ANOTHE	October 25, 1999
SHASHIKANT KISAN BILASKAR Vs. STATE OF MAHARASHTRA	December 7, 1999
SHASHIKANT SHAMRAO MANE Vs. ATMARAM YALLAPPA SHEWALE	March 6, 1999
SHAUKAT ALI SAYYED RASHID Vs. STATE OF MAHARASHTRA	August 30, 1999
SHAYAM DWARKADAS CHABRIA Vs. REGIONAL PASSPORT OFFICER	November 15, 1999
SHAYM DATTATRAY BETURKAR Vs. SPECIAL EXECUTIVE MAGISTRATE	March 24, 1999
SHEELA RODRIGUES Vs. LOURENCINHA ANA DCRUZ RODRIGUES FERNANDES	February 19, 1999
SHEELA SOHANLAL GHAI Vs. SNEHALATA SOHANLAL GHAI	January 14, 1999
SHEO RAM RAM CHANDAR INDIA LTD Vs. UNION OF INDIA	July 1, 1999
Sheshya Sheshrao Sambhaji Suryavanshi Vs. State of Maharashtra	August 26, 1999
SHEVANTABAI SAKHARAM JADHAV Vs. SATARA ZILLA PARISHAD SAHAKARI MALIKI GRIHA	September 29, 1999
SHIVAJI Vs. STATE OF MAHARASHTRA	August 30, 1999
SHIVAJI ALIAS SHIVANAND S O SHARNAPPA BORGI Vs. STATE OF MAHARASHTRA	July 16, 1999
SHIVAJI ALIAS SHIVANAND SHARNAPPA BORGI Vs. STATE OF MAHARASHTRA	July 19, 1999
SHIVAJI RUNJAJI AUTADE Vs. MAHADU SAKHARAM AUTADE	March 12, 1999
SHIVAJI S O MAROTRAO SURYAWANSHI Vs. STATE OF MAHARASHTRA	May 5, 1999
SHIVAJIRAO RAMCHANDRA DESHMUKH Vs. STATE OF MAHARASHTRA	August 17, 1999
SHIVKUMAR SANSAR SHARMA Vs. STATE OF MAHARASHTRA	November 29, 1999
SHIVKUMAR VITHAL JANGAM Vs. SUB DIVISIONAL MAGISTRATE	October 8, 1999
SHIVLINGAPPA VIRAPPA ALANGE Vs. MALAPPA CHANMALLAPPA SHETTI	June 30, 1999
SHOBHA MADHAV VIDHATE Vs. MADHAV VEDU VIDHATE	April 20, 1999
SHOBHA MAHESHWARI Vs. NARAYANPRASAD JAJODIA	April 28, 1999
SHOBHATAI SURESHRAO YEOLE Vs. SURESH BAJIRAO YEOLE	October 1, 1999
SHOHRAB VALI MOHAMED Vs. INAMUDDIN	February 16, 1999
SHRADDHA Vs. AJIT KRISHNAJI MEDHEKAQR	February 23, 1999
SHREYAS BUILDERS Vs. M D KODNANI	September 30, 1999
SHRI SURESH RAIKAR Vs. ECONOMIC DEVELOPMENT CORPORATION & ANR.	June 24, 1999
SHRIKANT Y BHAGWAT Vs. STATE OF MAHARASHTRA	October 7, 1999
SHRIKRISHNA GANGADHAR JOSHI Vs. VIJAY KRISHNAJI LIMAYE	March 26, 1999
SHRIKRISHNA OIL MILL Vs. RADHAKISHAN RAMCHANDRA	February 5, 1999
SHRIMANTRAO CHINTAMANI KULKARNI Vs. STATE OF MAHARASHTRA	March 26, 1999
SHRIPAD SHIKSHAN MANDAL Vs. RAJARAM BHANDARI CHAVAN	July 2, 1999
SHRIRANG KRISHNAJI JADHAV Vs. STATE OF MAHARASHTRA	June 11, 1999
SHRISHAIL NAGAPPA PAARE Vs. STATE OF MAHARASHTRA	July 29, 1999
SHYAM MADANMOHAN RUIA Vs. STATE OF MAHARASHTRA	August 16, 1999
SIDDHIVINAYAK DEVELOPERS Vs. RAVINDRA SAKHARAM GURAV	August 2, 1999
SIDU SHRIPATI DHONDE Vs. JAYANT DATTATRAYA LOHAKARE	June 29, 1999
SIM SIM TRADING COMPANY MUMBAI Vs. CREAM CREATION MUMBAI	February 2, 1999
SINGRAJ SEWASWAMI Vs. KAMALA MILLS LTD	March 16, 1999
SIRAJKHAN S O HAYATKHAN Vs. STATE OF MAHARASHTRA	February 2, 1999
SITABAI KHEMCHAND JANGLA Vs. PADMA DHANRAJ NANGIA	July 21, 1999
SITARAM ALIAS PANDU RAMCHANDRA SAWANT Vs. STATE OF MAHARASHTRA	June 29, 1999
SIVANAND SAKHARAM KENKARE Vs. KRISHNARAO VINAYAK NIMBALKAR	July 15, 1999
SKOL BREWERIES LTD Vs. SANMAN DISTRIBUTORS PVT LTD	June 9, 1999
SMT. SHABIRA BALA MANYAR Vs. MARUTI BABURAO GONJARE AND ORS.	August 3, 1999
SNEHA MANDAL CO OPERATIVE HOUSING SOCIETY LIMITED Vs. UNION OF INDIA	October 1, 1999
SNP SHIPPING SERVICES PRIVATE LIMITED Vs. KARA MARA SHIPPING COMPANY LIMITED	August 12, 1999
SNP SHIPPING SERVICES PRIVATE LIMITED Vs. WORLD TANKER CARRIER CORPORATION	September 10, 1999
SOCORRO N GRACIAS Vs. STATE OF GOA	April 22, 1999
SOMNATH UMAJI PIMPALE Vs. STATE OF MAHARASHTRA	August 5, 1999
SONABA BABURAO DALVI Vs. FACTORY MANAGER	December 16, 1999
SONERAO SADASHIVRAO PATIL Vs. GODAWARIBAI	March 23, 1999
SOPANRAO RAMA KASPATE Vs. SOPANRAO RAMA KASPATE	February 18, 1999
SOPHIA GULAM MOHAMMAD BHAM Vs. STATE OF MAHARASHTRA	January 21, 1999
SOU GAYABAI Vs. GOVIND RAO	January 28, 1999
SOU SHUBHLAXMI RASAL Vs. RAMDAS PATHAK	April 6, 1999
SOUD AHMED JUBBER KHAN Vs. O P BALI	March 10, 1999
SPECIAL LAND ACQUISITION OFFICER 2 Vs. HARICHANDRA RAMJI PATIL	September 16, 1999
SPECIAL LAND ACQUISITION OFFICER 3 Vs. LATIF MOHAMMAD HASHANBHOY	September 16, 1999
SPECIAL LAND ACQUISITION OFFICER MUMBAI Vs. BHAVSAR CONSTRUCTION CO PRIVATE LIMITED MUMBAI AND CONTROLLER OF RATIONING OFFICER MUMBAI	September 9, 1999
SQUADRON LEADER M M MALHOTRA I A F Vs. UNION OF INDIA DEFENCE SECRETARY	July 12, 1999
SQUADRON LEADER M M MALHOTRA, I A F Vs. UNION OF INDIA, DEFENCE SECRETARY	December 7, 1999
SRINIWASRAO BALASAHEB DESHMUKH Vs. STATE OF MAHARASHTRA	March 16, 1999
SRINIWASRAO BALASAHEB DESHMUKH Vs. STATE OF MAHARASHTRA	March 19, 1999
SRUSHTI VISION Vs. ULHAS BUYAO	October 1, 1999
STANDARD MOTOR UNION Vs. SHAKUNTALA P SHENE	October 28, 1999
STATE Vs. VIRENDRA LAXICHAND NAGDA	May 6, 1999
STATE Vs. JOAQUIM ANTONIO DSILVA ALIAS A DSILVA	August 3, 1999
STATE BANK OF INDIA Vs. NEELA ASHOK NAIK	September 10, 1999
STATE BANK OF INDIA Vs. UMANATH GANPAT NADKARNI	April 9, 1999
STATE OF MAHARASHTRA Vs. BAHADURSINGH GULBARTSINGH	April 8, 1999
STATE OF MAHARASHTRA Vs. MADHAV DAGDU BHONSALE	March 26, 1999
STATE OF MAHARASHTRA Vs. PRAVIN PREMJI SHAH	March 24, 1999
STATE OF MAHARASHTRA Vs. SHANKARAJI APPA PATIL	March 24, 1999
STATE OF MAHARASHTRA Vs. DEELIPKUMAR HIRACHAND JAIN	April 19, 1999
STATE OF MAHARASHTRA Vs. ANAND NAMDEO PATIL	April 16, 1999
STATE OF MAHARASHTRA Vs. VIJAY GAJANAN MANKAME	April 16, 1999
State of Maharashtra Vs. Muneer Ahamad Sheikh	March 17, 1999
STATE OF MAHARASHTRA Vs. MAHAVIR V NAYAK	March 23, 1999
STATE OF MAHARASHTRA Vs. DAMU GOPINATH SHINDE	March 10, 1999
STATE OF MAHARASHTRA Vs. R A CHANDAWARKAR	February 19, 1999
STATE OF MAHARASHTRA Vs. SHANTILAL SAREMAL	February 19, 1999
STATE OF MAHARASHTRA Vs. SANJAY MORESHWAR DAMLE	March 4, 1999
STATE OF MAHARASHTRA Vs. RAJESH GAONKAR	January 22, 1999
STATE OF MAHARASHTRA Vs. SUHAS SATARDEKAR	January 22, 1999
STATE OF MAHARASHTRA Vs. KIRAN S O MOHAN KANDOLKAR	January 11, 1999
STATE OF MAHARASHTRA Vs. MOHAMMAD SHABBIR	February 9, 1999
STATE OF MAHARASHTRA Vs. SHABBIR SHEIKH NAJMUDDIN	February 9, 1999
STATE OF MAHARASHTRA Vs. SUJA KARAN RABBANI	September 14, 1999
STATE OF MAHARASHTRA Vs. JOAQUIM ANTONIO DSILVA	July 29, 1999
STATE OF MAHARASHTRA Vs. YADAV S O NATTHUJI KOHACHADE	July 19, 1999
STATE OF MAHARASHTRA Vs. NARAYANRAM CHETANRAM CHAUDHARY	July 22, 1999
State of Maharashtra Vs. Suresh	May 8, 1999
STATE OF MAHARASHTRA Vs. TUKARAM YASHWANT DINDORLE	September 27, 1999
STATE OF MAHARASHTRA Vs. SANJAY VASANTRAO DHUMAL	December 9, 1999
STATE OF MAHARASHTRA Vs. ARUNKUMAR HIRJI SHAH	December 2, 1999
STATE OF MAHARASHTRA Vs. ASHOK BHASKAR GHARAT	December 4, 1999
STATE OF MAHARASHTRA Vs. KALURAM TUKARAM SHINDE	December 6, 1999
STATE OF MAHARASHTRA Vs. GANESH NARAYAN GADEKAR	November 25, 1999
STATE OF MAHARASHTRA Vs. S D FINE-CHEM LTD	June 10, 1999
STATE OF MAHARASHTRA Vs. BALA ALIAS NARAYAN ARJUN GAONKAR	June 6, 1999
STATE OF MAHARASHTRA Vs. BALA ALIAS NARAYAN ARJUN GAONKAR	June 8, 1999
STATE OF MAHARASHTRA Vs. VIJAY BABURAO GAVARE AND ANOTHER	July 14, 1999
STATE OF MAHARASHTRA Vs. GOPAL BALKRISHNA AKOTKAR	July 2, 1999
STATE OF MAHARASHTRA Vs. ASHOK	June 9, 1999
STOCK EXCHANGE MUMBAI Vs. VINAY BUBNA	February 5, 1999
SUB DIVISIONAL ENGINEER ZILLA PARISHAD NASIK Vs. KACHARU VISHRAM PAWAR	June 23, 1999
SUBHASH DUDHANI Vs. V S BHOSALE	January 21, 1999
SUBRAO CHINTU SATHE Vs. STATE OF MAHARASHTRA	April 23, 1999
SUCHAK PAPERS MANUFACTURING CO Vs. H J NIKAM	April 9, 1999
SUDARSHAN KUMAR LUTHRA Vs. MADANLAL HARICHAND THAPAR	August 24, 1999
SUDARSHAN M SUREKHA Vs. S M SAMANT	October 18, 1999
SUDARSHAN SYNTHETICS BOMBAY PVT LTD Vs. MAHARASHTRA STATE ELECTRICITY BOARD	February 26, 1999
SUDHAKAR LAVAJI ZENDE Vs. R H MENDONCA COMMISSIONER OF POLICE GREATER BOMBAY	June 9, 1999
SUDHAKAR S O GANGARAM BAHALE Vs. MADHUKAR S O RAMRAO BHUIBHAR	September 6, 1999
SUDHAKAR S O SHANKARRAO SARWATE Vs. VISVESVARAYA REGIONAL COLLEGE OF ENGINEERING	June 7, 1999
SUDHAKAR S O VINAYAK KAREGAONKAR Vs. STATE OF MAHARASHTRA	December 8, 1999
SUDHIR R BHATANKAR Vs. STATE OF MAHARASHTRA	September 10, 1999
SUDHIR SAKHARAM MESHRAM Vs. STATE OF MAHARASHTRA	April 20, 1999
SUDIPTA NAG Vs. DEPUTY COMMISSIONER OF LABOUR	February 10, 1999
SUHASINI S REVANKAR Vs. BANK OF INDIA	April 9, 1999
SUKDO LADKO NAIK Vs. NAVSO BOMBDO GAWDE	March 22, 1999
SULABHA ASHOK SURYAWANSHI Vs. EILEEN .D'SOUZA	February 11, 1999
SULABHA PRADIP VASA Vs. PRADIP S O PRABHULAL VASA	October 12, 1999
SUMAN MOTELS LIMITED WIPRO FINANCE LIMITED Vs. SUMAN MOTELS LIMITED	March 12, 1999
SUMAN MOTELS LTD Vs. STATE OF MAHARASHTRA	March 8, 1999
SUMATI JOSEPH NAIDU Vs. STATE OF MAHARASHTRA	December 6, 1999
SUMATI JOSEPH NAIDU Vs. STATE OF MAHARASHTRA	December 14, 1999
SUMITRA Vs. STATE OF MAHARASHTRA	December 1, 1999
SUNANDA DAS Vs. STATE OF MAHARASHTRA	April 13, 1999
SUNDERLAL Vs. STATE OF MAHARASHTRA	October 13, 1999
SUNIL K MIRCHANDANI Vs. REENA S MIRCHANDANI	August 4, 1999
SUNIL V KAPADIA Vs. SUMATI V KAPADIA	June 30, 1999
SUNITA B VATSARAJ Vs. KARNATAKA BANK LIMITED	March 3, 1999
SUNMICK EXPORTS PRIVATE LIMITED DEUTSCHE BANK AG Vs. N R	April 28, 1999
SUO MOTU Vs. CHIEF SECRETARY GOVT OF GOA PANAJI	May 4, 1999
SUPERINTENDING ENGINEER M I D C Vs. RAJURKAR BROTHERS	October 8, 1999
SURESH D NAIK Vs. MANGUESH R WAGLE	June 10, 1999
SURESH D. NAIK Vs. MANGUESH R. WAGLE	June 16, 1999
SURESH GANPAT MUNDHE Vs. STATE OF MAHARASHTRA	July 27, 1999
SURESH S O RAMCHAND GAJBHIYE Vs. MUNICIPAL COUNCIL	October 25, 1999
SURESH S O RAMNIWAS MANTRI AND ANOTHE Vs. IFTEQUARODDIN S O MOHAMMAD BADRODDI	February 26, 1999
SURESHCHANDRA MAHABIR PRASAD MANTRI Vs. STATE OF MAHARASHTRA	October 14, 1999
SURINDER P S PRUTHI Vs. COMMANDER B Y WAD	March 10, 1999
SUSHILA D SHETH Vs. ANAND TRUST	June 18, 1999
SUSHILABEN SEVANTILAL DOSHI Vs. SOMNATH PAL	August 31, 1999
SUSHMA RANI JHANJEE Vs. MARGAO MUNICIPAL COUNCIL	January 12, 1999
SWAPAN KUMAR BASANT KUMAR GHOSH Vs. STATE OF MAHARASHTRA	April 5, 1999
SWATI RAVINDRA SOLUNKE Vs. RAVINDRA MADHAVRAO SOLUNKE	September 30, 1999
SYDNEY @ RAJESH Vs. EDITH @ REENA	July 15, 1999
SYED AFZAL HUSSAIN HUSSAINI Vs. HONOURABLE MINISTER REVENUE AND	December 7, 1999
SYED SAMIULLAH S O HABIBULLAH Vs. STATE OF MAHARASHTRA	April 26, 1999
SYED YUSUF SYED NOOR Vs. STATE OF MAHARASHTRA	October 25, 1999
SYNDICATE BANK Vs. OFFICIAL LIQUIDATOR	February 5, 1999
TABASSUM SHAIKH Vs. SHAIKH S J SHAIKH	August 30, 1999
TACO BELL CORPORATION Vs. TACO BELL	April 13, 1999
TANAJI ATMARAM PATIL Vs. STATE OF MAHARASHTRA	March 26, 1999
TANAJI BHIKAJI DALVI Vs. STATE OF MAHARASHTRA	July 28, 1999
TANAJI GANAPATI NILAPANKAR Vs. STATE OF MAHARASHTRA	August 16, 1999
TARA Vs. PRAMOD SHIKSHAN SANSTHA	December 14, 1999
TARIQ RAZI AZMI Vs. TATA HYDRO ELECTRIC SUPPLY COMPANY LIMITED	July 3, 1999
TARVINDARSINGH MAHENDRASINGH Vs. STATE OF MAHARASHTRA	August 27, 1999
TATA CONSULTING ENGINEERS Vs. A C DOSHI	June 15, 1999
TATA ENGINEERING AND LOCOMOTIVE COMPANY LIMITED Vs. DIRECTOR OF ENFORCEMENT OF THE FOREIGN EXCHANGE REGULATION APPELLATE BOARD	March 20, 1999
TATA FINANCE LIMITED Vs. N R	January 19, 1999
TATA HYDRO ELECTRIC POWER SUPPLY COMPANY LIMITED Vs. NARENDRA L MANSUKHANI	January 30, 1999
TATA HYDRO ELECTRIC POWER SUPPLY COMPANY LIMITED Vs. PRINCIPAL SECRETARY ENERGY AND ENVIRONMENT GOVERNMENT OF MAHARASHTRA	April 28, 1999
TATA MEMORIAL HOSPITAL AND CANCER RESEARCH INSTITUTE Vs. TATA MEMORIAL HOSPITAL WORKERS UNION	June 30, 1999
TATYARAO MARIBA RANKHANMBE Vs. STATE OF MAHARASHTRA	April 21, 1999
TELECOM INDUSTRIES Vs. UNION OF INDIA (UOI)	January 28, 1999
THANKGOD AFAM EZEME Vs. B D GOEL	July 30, 1999
THOMAS SEBASTIAN Vs. CHIEF SECRETARY STATE OF GOA	July 19, 1999
TOEFER INTERNATIONAL ASIA PRIVATE LIMITED Vs. THAPAR ISPAT LIMITED	April 22, 1999
TOEPFER INTERNATIONAL ASIA PRIVATE LIMITED Vs. THAPAR EXPORT LIMITED	October 8, 1999
TOEPFER INTERNATIONAL ASIA PRIVATE LIMITED Vs. THAPAR ISPAT LIMITED	April 15, 1999
TRILOCHANA K DOSHI Vs. STOCK EXCHANGE OF INDIA	October 13, 1999
TRIMBAK BAPURAO SHEJUL Vs. GHANSHYAMDAS LAXMINARAYAN KALA	February 2, 1999
TRISHUL STEELS Vs. MUNICIPAL CORPORATION OF THE CITY OF AURANGABAD	October 8, 1999
TRISHUL STEELS Vs. MUNICIPAL CORPORATION	October 11, 1999
TRUSTEES OF S P R JAIN KANYASHALA TRUST AND SARVAJANIK EDUCATION SOCIETY Vs. ABDUL KALEEM	March 4, 1999
Tukaram Ganpat Thite Vs. State of Maharashtra	July 12, 1999
TUKARAM KHUSHABA CHORGE Vs. MALAM JANARDHAN JAGTAP	October 12, 1999
TUKARAM PANDURANG GAIKWAD Vs. HABABI EABUMIYA SHAIKH	December 16, 1999
TUKARAM RANU GITE Vs. NIVRUTTI RAMAJI GUNJAL	May 3, 1999
TUKARAM S O RAMJI KOLI Vs. STATE OF MAHARASHTRA	May 6, 1999
TUKARAM SHIVARKAR Vs. STATE OF MAHARASHTRA	February 15, 1999
TULSHIRAM BHANUDAS KAMBALE Vs. STATE OF MAHARASHTRA	April 5, 1999
UDHAV JAYRAM KATARNAVARE Vs. BHIMA JUNGAL KATARNAVARE	July 27, 1999
ULHASNAGAR MUNICIPAL CORPORATION Vs. GULSHAN CONTRACTORS ENTERPRISES	January 29, 1999
UMAKANT B KENKRE Vs. YESHWANT P SHIRODKAR	January 30, 1999
UMAKANT RAMCHANDRA WALVEKAR Vs. STATE OF MAHARASHTRA	September 21, 1999
UNDARYA NARAYAN DOKAPHODE Vs. STATE OF MAHARASHTRA	June 23, 1999
UNIFLEX CABLES LIMITED Vs. MANSINGH HANUTMAL BAID	July 7, 1999
UNILAB CHEMICAL AND PHARMACEUTICALS Vs. SMITH STANISTREET PHARMACUTICALS LTD	February 6, 1999
UNILAB CHEMICALS AND PHARMACEUTICALS Vs. SMITH STANISTREET PHARMACEUTICALS LIMITED	February 26, 1999
UNION BANK OF INDIA Vs. KOKILA NITISH KOTAK	March 9, 1999
UNION BANK OF INDIA Vs. CANNON INDUSTRIES	July 7, 1999
UNION OF INDIA Vs. AJAY JUGALKISHOR ARORA	March 20, 1999
UNION OF INDIA Vs. RAMESH JULGALIKSHOR ARORA	March 20, 1999
UNION OF INDIA Vs. TATA HYDRO ELECTRIC POWER SUPPLY COMPANY LIMITED	December 17, 1999
UNION OF INDIA Vs. PRAKASH MEHRA	July 2, 1999
UNION OF INDIA Vs. BUILD INDIA CONSTRUCTION SYSTEMS	July 21, 1999
UNITED BREWERIES LTD Vs. COMMISSIONER OF EXCISE	November 17, 1999
UNITED COMMERCIAL BANK Vs. MADAN MOHAN DIDE	December 1, 1999
UNITED COMMERCIAL BANK LIMITED Vs. MADAN MOHAN DIDE	December 2, 1999
UNIVERSAL CINE TRADES PRIVATE LIMITED Vs. SUSHEELA YESHWANT PRABHU	November 25, 1999
UTTAM PEDNEKAR Vs. ATUL PUNDALIK BANDEKAR	March 11, 1999
VAIJANATH DHONDIBA MADULKAR Vs. ASHOK BASWANT NAVALGI	October 12, 1999
VAIJANATH S O TRIMBAK PATRE Vs. STATE OF MAHARASHTRA	July 26, 1999
VALIBHAI N.MITHIBORWALA Vs. STATE OF MAHARASHTRA	July 14, 1999
VANAPPA SADASHIV PUJARI Vs. STATE OF MAHARASHTRA	December 14, 1999
VANDANA VITHAL MANDLIK Vs. VITHAL NAMDEO MANDLIK	September 6, 1999
VANMALA Vs. MAROTI SAMBHAJI HATKA	April 13, 1999
VARDHAMAN SPINNING AND GENERAL MILLS LIMITED Vs. MUNICIPAL CORPORATION FOR GREATER BOMBAY	April 6, 1999
VASANT BABURAO KORDE Vs. STATE OF MAHARASHTRA	August 27, 1999
VASANT LAXMAN OAK Vs. RAGHO NAVASU WAKH	June 7, 1999
VASANT NARAYAN KHAKHANIS Vs. PRABHAVATI BALCHANDRA HARJARNIS	April 5, 1999
VASANT NARAYAN KHAKHANIS Vs. PRABHAVATI BALCHANDRA HARJARNIS	April 6, 1999
VASANT SAHADU BHALE Vs. STATE OF MAHARASHTRA	July 27, 1999
VASANT VINAYAK JOGAWAR Vs. UNIVERSITY OF POONA	January 13, 1999
VASANTA ALIAS KALLU Vs. STATE OF MAHARASHTRA	December 6, 1999
VASSUDEV NENE Vs. DATTATRAYA RAGHUNATH JOG	March 26, 1999
VASUDEO KARUNAKAR NAMBIAR Vs. BALKRISHNA KARUNAKAR NAMBIAR	April 8, 1999
VASUDEO WADIRAJ RAO Vs. HOTEL PADMA	November 16, 1999
VELCORD TEXTILES Vs. UNION OF INDIA (UOI) AND ORS.	February 22, 1999
VELJI SHIVAJI AND BROS Vs. MATHURADAS NARANDAS AND SONS DEFENDANTS	July 19, 1999
VICTOR DE GRACA PINTO Vs. LOURDES DE GRACA PINTO E NAZARETH	January 22, 1999
VIDEO CITY INDIA LTD Vs. STATE OF MAHARASHTRA	December 23, 1999
VIDEOCON INTERNATIONAL Vs. UNION OF INDIA	October 7, 1999
VIDYA LACHHMANDAS KHANCHANDANI Vs. VISHIN N KHANCHANDANI	March 20, 1999
VIDYA PRASARAK MANDAL Vs. V M SHEVADE	May 5, 1999
VIDYA SHIVAJIRAO PATIL Vs. STATE	April 28, 1999
VIDYADHAR H VARMA Vs. R H MENDONCA	August 10, 1999
Vijay Vs. State of Maharashtra	February 10, 1999
VIJAY BHASKAR SHETTY Vs. STATE OF MAHARASHTRA	October 28, 1999
VIJAY DIAMOND PVT LTD Vs. AMAN INDUSTRIES	November 30, 1999
VIJAY KRISHNA KUMBHAR Vs. STATE OF MAHARASHTRA	March 6, 1999
VIJAY KUMAR MEHTA Vs. KHORSHED K AGA	June 15, 1999
VIJAY MEHRA Vs. PRATAPRAJ SHAMJIBHAI PAREKH	June 24, 1999
VIJAY VISHNU PAWAR Vs. ZILLA PARISHAD BHANDARA	August 25, 1999
VIJAY VISHWANATH KUVALEKAR Vs. SURESH RAGHUNATHRAO KALKUNDRIKAR	September 10, 1999
VIJAY VISHWANATH KUVALEKAR Vs. SURESH RAGHUNATHRAO KALKUNDRIKAR	September 14, 1999
VIJAYKUMAR B AGARWAL Vs. GOVINDBHAI DAYAL MANGE AND ANOTHE	June 22, 1999
VIJAYKUMAR S O NAGNATH SURYAVANSHI Vs. STATE OF MAHARASHTRA	June 16, 1999
VIJAYKUMAR S RAJPUT Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY	December 9, 1999
VIJAYSINHA SHIVAJIRAO DESHMUKH Vs. STATE OF MAHARASHTRA	July 27, 1999
VINAYA MANOHAR MADHAVI Vs. O P BALI COMMISSIONER OF POLICE	March 10, 1999
VINAYAK KAMAT TARCAR Vs. STATE OF GOA	September 18, 1999
VINAYAK S BHOSLE Vs. VIYAYA V BHOSLE	August 26, 1999
VINOD KUMAR KEJRIWAL Vs. RANJANA VINODKUMAR KEJRIWAL	February 17, 1999
VINODKUMAR SHARMA Vs. ASHOKKUMAR S UPADHYAYA	July 15, 1999
VISHNU B MAYEKAR Vs. LAXMI V MAYEKAR	September 28, 1999
VISHNU KRISHNA KSHIRSAGAR Vs. SHRIKANT RAJARAM KALE	June 14, 1999
VISHRAM PARBAT H U F Vs. SHRUTI BUILDERS	July 22, 1999
VISHWANATH MADHAV DESHMUKH Vs. STATE OF MAHARASHTRA	July 27, 1999
VISHWANATH RAGHUVIR SINAI EDO Vs. ASHOK DATTATRAY DANDE	December 2, 1999
VISHWANATHAN RAMCHANDARAN IYER Vs. TRUSTEES OF THE PORT OF BOMBAY	December 24, 1999
VISHWAS S BHASE Vs. STATE OF MAHARASHTRA	July 20, 1999
VISHWAS VASANTRAO MUGALIKAR Vs. JYOTI	February 11, 1999
VITHAI GANGADHAR GUMGAONKAR Vs. PUNABAI	January 29, 1999
VITHAL GOVIND TOKE Vs. DRUPADABAI CHIMA GAYAKWAD	January 15, 1999
VITHAL SUBHANA PATIL Vs. DYANU BANDU KADAM	March 19, 1999
VITHAL YADAV MANJARE Vs. AMBADAS EKNATH DHAGE	July 14, 1999
VITHU HIRA MAHAR MORE ALIAS VITHU PANDU SONAWANE Vs. STATE OF MAHARASHTRA	July 1, 1999
VOLTAS LTD Vs. S.V. BOTRE	August 12, 1999
WAHIDUNNISSA BEGUM Vs. SHAIKH ABDUL LAL S O SK MAHEBOOB	August 10, 1999
WAKAR AHMED SIDDIQUI Vs. STATE OF MAHARASHTRA	July 8, 1999
WALLET FERRAO BRAGANZA Vs. MARIA LIBANIA SEVERINA DSOUZA BRAGANZA	June 25, 1999
WAMAN HARIBA BHAPKAR Vs. RAMBHAU JAIWANTRAO GHOGRE	February 16, 1999
WANGAI MUHIU MAINA Vs. NAGPUR UNIVERSITY NAGPUR	July 16, 1999
WEIZMANN LIMITED Vs. KEDIA DISTILLERIES LTD	February 17, 1999
WEIZMANN LIMITED Vs. KEDIA DISTILLERIES LTD	June 18, 1999
WESSEL VAN BEELAN Vs. STATE OF GOA	March 4, 1999
WEST COAST PAPER MILLS EMPLOYEES UNION Vs. A B M SHAIKH	February 4, 1999
WEST COAST PAPER MILLS LIMITED Vs. TRUSTEES OF PORT OF BOMBAY	February 5, 1999
Y R TAMBOLI Vs. VIRENDRA LAXMICHAND NAGDA	May 6, 1999
YASHVANT BHAU HANKARE Vs. STATE OF MAHARASHTRA	May 3, 1999
YASHWANT JAGANNATH INGAWALE Vs. SNOWCEM INDIA LTD	August 17, 1999
YELLAPPA HANUMANT MORE Vs. SHANKAR SONYABAPU CHANDANWALE	March 26, 1999
YESHWANT ALIAS YESHYA MAHADEO PATIL Vs. R H MENDONCA	July 27, 1999
YESHWANT DHONDIBA KHULE Vs. STATE OF MAHARASHTRA	July 22, 1999
YESHWANT G CHIKHALKAR Vs. KILLICK NIXON LTD	July 9, 1999
YESHWANT SUBRAO BIDKAR Vs. SHIKANDAR ALLABAKSHA NAGARAJI	February 4, 1999
YOGESH BHIKHABA CHONKAR Vs. STATE UNION TERRITORY OF DADRA AND NAGAR HAVELI	October 1, 1999
YOGESH INDUKUMAR PATEL Vs. UNION OF INDIA	July 5, 1999
YOGESHWAR ALIAS YOGRAJ BHAURAO HATWAR Vs. STATE OF MAHARASHTRA	March 19, 1999
YOGINI CHANDRAKANT MEHTA Vs. OFFICIAL ASSIGNEE HIGH COURT BOMBAY	February 24, 1999
YUGDHARAM INVESTMENT AND TRADING CO PVT LTD Vs. BOMBAY METROPOLITAN REGION DEVELOPING AUTHORITY	July 2, 1999
ZAITUM BI MUBARAK SHAIKH Vs. MUBARAK FAKHRUDDIN SHAIKH	May 23, 1999
ZAKARI MUSTAPHA Vs. S R DUTTA ASST COLLECTOR PREVENTION	December 13, 1999
ZAMBAR RAJARAM PATIL Vs. STATE OF MAHARASHTRA	October 7, 1999
ZEE TELEFILMS LIMITED Vs. AALIA PRODUCTIONS	November 24, 1999
ZEE TELEFILMS LTD Vs. NEW TELEVISION INDIA PVT LTD	March 11, 1999
ZEENAT ANJUM MEMON Vs. STATE OF MAHARASHTRA	July 5, 1999
ZIM LABORATORIES LIMITED Vs. STATE OF MAHARASHTRA	February 2, 1999
ZIM LABORATORIES LTD Vs. STATE OF MAHARASHTRA	February 3, 1999
ZULFIKAR ALIAS D ABDUL SATTAR KHAN Vs. STATE OF MAHARASHTRA	April 12, 1999

Year 1999 of HIGH COURT OF BOMBAY

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