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20TH CENTURY FINANCE CORPN LTD Vs. RAMNIRANJAN KEDIA TOURISM SERVICE PVT LTD
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December 9, 1998 |
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A G KENI Vs. PRASAD CO OPERATIVE HOUSING SOCIETY LIMITED
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June 16, 1998 |
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A G NARVEL Vs. B I NHINGLAVHA
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November 12, 1998 |
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A J SHAIKH Vs. ILYAS MOHAMED
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April 3, 1998 |
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A J SHAIKH Vs. NASIK DAWOOD IBRAHIM SHAIKH
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June 30, 1998 |
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A K LAWANDE Vs. MAHENDRA VAKHARIA
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January 9, 1998 |
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A M MENON CUSTODIAN Vs. CONCEPT COMMUNICATION
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April 13, 1998 |
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A R BROTHERS Vs. STATE OF MAHARASHTRA
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September 11, 1998 |
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A R BROTHERS Vs. STATE OF MAHARASHTRA
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September 14, 1998 |
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A S ABRAHAM Vs. STATE OF MAHARASHTRA
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November 30, 1998 |
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A S GADGIL Vs. UNIVERSITY OF PUNE
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June 5, 1998 |
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AASMA ABDUL MAJEED Vs. JAYRAM ARJUN TISGE
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September 9, 1998 |
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ABASAHEB BHIKAJI PAWAR AND ORS Vs. STATE OF MAHARASHTRA
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August 25, 1998 |
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ABDUL KADAR ABDUL AJIJ SHAIKH Vs. SUBHASHCHANDRA KANHAYALAL LUNAWAT
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February 13, 1998 |
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ABDUL KHADAR KHAN Vs. JAVED SIRAJ QUAZI
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July 23, 1998 |
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ABDUL MAJID HAYATKHAR PATHAN Vs. ABDUL JABBAR DAVALSAHEB
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February 11, 1998 |
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ABDUL RASHID ABDUL GANI Vs. J M JAIN DEPUTY DIRECTOR ENFORCEMENT DIRECTORATE
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August 4, 1998 |
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ABDUL REHAMAN SAJANBHAI BAGWAN Vs. YESHWANT RAGHAVENDRA PURANDHARE
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August 18, 1998 |
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ABDUL REHMAN Vs. STATE OF MAHARASHTRA
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June 18, 1998 |
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ABDUL SHAKUR KHAN Vs. R D TYAGI COMMISSIONER OF POLICE MUMBAI
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December 4, 1998 |
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ABDULHUSSEIN G TAMBAWALA Vs. COMMISSIONER OF INCOME TAX
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July 2, 1998 |
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ABHIJEET S GODBOLE Vs. DIRECTORATE OF MEDICAL EDUCATION & RESEARCH
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November 6, 1998 |
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ADAM SAYED MASTER Vs. STATE OF MAHARASHTRA
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August 19, 1998 |
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ADITYA SHRIKANT KELKAR Vs. STATE OF MAHARASHTRA
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June 2, 1998 |
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ADITYA SHRIKANT KELKAR Vs. STATE OF MAHARASHTRA
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February 6, 1998 |
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ADMINISTRATOR CITY AND INDUSTRIAL DEVELOPMENT CORPORATION Vs. TUKARAM NAMDEVRAO KANDHAKURE
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April 21, 1998 |
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AFRA FERNANDES Vs. ANTHONY FERNANDES
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August 14, 1998 |
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AGYARANI DUA Vs. VIDYAGAURI J TRIPATI
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August 27, 1998 |
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AHMED KHAN ALIKHAN DESHMUKH Vs. STATE OF MAHARASHTRA
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November 11, 1998 |
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AHSAN-UR REHMAN Vs. C D SINGH
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August 12, 1998 |
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AIMCO PESTICIDES LTD Vs. STATE OF MAHARASHTRA
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April 27, 1998 |
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AIR INDIA LIMITED Vs. APPELLATE AUTHORITY UNDER PAYMENT OF GRATUITY ACT
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October 11, 1998 |
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AIR INDIA LIMITED Vs. APPELLATE AUTHORITY UNDER PAYMENT OF GRATUITY ACT
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November 10, 1998 |
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AIR INDIA LTD Vs. APPELLATE AUTHORITY UNDER THE PAYMENT OF GATUITY ACT
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November 18, 1998 |
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AKBAR MUSTAFA SHAIK Vs. STATE OF MAHARASHTRA
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June 16, 1998 |
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AKHALAQ AHMED F PATEL Vs. STATE OF MAHARASHTRA
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March 26, 1998 |
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AKHIL MUMBAI DUDHA UTPADAK SAHAKARI SANGH LTD Vs. SUDAM BHIKAJI KALOKHE
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September 23, 1998 |
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AL HAYAT EXPORT PVT LTD Vs. ARCADIA SHIPPING LTD
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October 6, 1998 |
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ALDRICH PHARMACEUTICALS LTD. Vs. APPLE EXPORTS (P.) LTD.
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July 16, 1998 |
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ALI JAWAD AMEERHASAN RIZVI Vs. INDO FRENCH BIOTECH ENTERPRISES LTD
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June 16, 1998 |
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ALI KHAN HAMID KHAN PATHAN Vs. GAFFAR HUSEN AVASEKAR
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June 26, 1998 |
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ALKA ARUN PAGARE Vs. STATE OF MAHARASHTRA
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August 25, 1998 |
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ALL INDIA BLUE STAR EMPLOYEES FEDERATION Vs. UNION OF INDIA
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June 10, 1998 |
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ALL INDIA STATE BANK OFFICERS FEDERATION Vs. UNION OF INDIA
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May 6, 1998 |
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ALPHA HEAT INTERCHARGE (I) PVT. LTD. Vs. UNION OF INDIA AND ORS.
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February 23, 1998 |
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AMAR DYE CHEM LTD Vs. C M KADAM
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February 6, 1998 |
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AMOGSIDHA BHIMA PUJARI Vs. STATE OF MAHARASHTRA
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March 4, 1998 |
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AMOGSIDHA BHIMA PUJARI Vs. STATE OF MAHARASHTRA
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March 5, 1998 |
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AMY F CAMA MRS TRUSTEE OF THE ESTATE OF LATE M R ADENWALLA Vs. COMMISSIONER OF INCOME TAX
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June 10, 1998 |
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ANAND ELECTRIC COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
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November 5, 1998 |
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ANANDA VITHU SHINDE Vs. KASHINATH GALBU BORATE
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September 30, 1998 |
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ANANDIBAI DATTAJIRAO PATIL Vs. DATTAJIRAO DHONDIRAM PATIL
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September 15, 1998 |
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ANANDRAO KRISHNA NIGADE Vs. SUNIL BUILDERS
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April 18, 1998 |
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ANANDRAO RAGHUNATH JADHAV Vs. SHIKSHAN PRASARK SANTHA
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April 18, 1998 |
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ANANDU VITHU GURAV Vs. STATE OF MAHARASHTRA
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April 18, 1998 |
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ANANT AMBAJI GITE Vs. DNYANESHWAR SHANKAR GITE
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August 29, 1998 |
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ANANT GANU GAIKWAD Vs. STATE OF MAHARASHTRA
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July 15, 1998 |
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ANANT GOVINDRAO SARAF Vs. STATE OF MAHARASHTRA
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July 22, 1998 |
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ANANT RAJARAM KANE Vs. STATE OF MAHARASHTRA
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August 11, 1998 |
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ANANT REJENDRALAL THAKORE Vs. STATE OF MAHARASHTRA
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November 23, 1998 |
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ANANT VISHNU JOSHI Vs. SECRETARY PROGRESSIVE EDUCATION SOCIETY PUNE
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November 11, 1998 |
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ANCIENT INVESTMENT PRIVATE LIMITED Vs. KOTAK SECURITIES
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November 30, 1998 |
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ANIL B MATHUR Vs. NUCLEAR POWER CORPORATION OF INDIA LTD
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August 6, 1998 |
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ANIL KESHAV MAHADIK Vs. STATE OF MAHARASHTRA
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February 11, 1998 |
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ANIL MADHOK Vs. PREM MAINI SYNDICATE BANK
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September 30, 1998 |
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ANIL MADHOK Vs. PREM MAINI
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September 1, 1998 |
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ANIL SUDAM GOPNARAYAN Vs. STATE OF MAHARASHTRA
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March 24, 1998 |
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ANKUSH KESHAV BOWLEDKAR Vs. STATE OF MAHARASHTRA
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July 9, 1998 |
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ANKUSH KESHAV BOWLEDKAR Vs. STATE OF MAHARASHTRA
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September 7, 1998 |
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ANMOL S O SHRIDHAR GHARDE Vs. STATE OF MAHARASHTRA
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December 3, 1998 |
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ANNA DEORAM LONDHE Vs. STATE OF MAHARASHTRA
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June 10, 1998 |
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ANNA NAGDEV RAMUGADE Vs. K B AILANI
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September 9, 1998 |
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ANNA NAGDEV RAMUGADE Vs. K B AILANI
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September 29, 1998 |
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ANNASAHEB RAMCHANDRA KUNNURE Vs. PARVATI PARIHAR
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August 25, 1998 |
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ANNASAHEB URUBASAPPA ARALI Vs. BASAPPA VIRUPAKSHA DUGNI
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July 3, 1998 |
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ANNASAHEB URUBASAPPA ARALI Vs. BASAPPA VIRUPAKSHA DUGNI
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March 7, 1998 |
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ANSARI NASERAMOHD AYYUB Vs. STATE OF MAHARASHTRA
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October 6, 1998 |
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ANSARI NOORUL AMIN MOHAMMED SABIR Vs. STATE OF MAHARASHTRA
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August 11, 1998 |
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ANTHONY JOHN PEREIRA Vs. MINISTER FOR URBAN DEVELOPMENT GOVERNMENT OF MAHARASHTRA
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March 6, 1998 |
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ANTIFRICTION BEARINGS CORPORATION LIMITED Vs. STATE OF MAHARASHTRA
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September 9, 1998 |
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ANTONIO FILIPE VAZ Vs. COMUNIDADE OF MARGAO
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September 7, 1998 |
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ANTONIO FILIPE VAZ Vs. COMUNIDADE OF MARGAO, THROUGH ITS ATTORNEY, MARGAO
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July 9, 1998 |
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ANUPAR CHEMICALS (INDIA) PVT LTD , DIPAK G MEHTA Vs. STATE
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July 24, 1998 |
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ANUSAYA DAULAT THAKARE Vs. DAULAT RAJARAM THAKARE
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December 15, 1998 |
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ANUSUYA KRISHNAJI BHOSALE Vs. GRAM PANCHAYAT KIKVI
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November 11, 1998 |
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ANZ GRINDLAYS BANK Vs. DIRECTORATE OF ENFORCEMENT
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November 7, 1998 |
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ANZ GRINDLAYS BANK LTD Vs. GRINDLAYS BANK EMPLOYEES UNION
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February 5, 1998 |
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APAR PRIVATE LIMITED Vs. UNION OF INDIA
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March 17, 1998 |
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APPLE FINANCE LIMITED Vs. CIDCO
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July 9, 1998 |
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ARCHANA Vs. INDIAN AIRLINES CORPORATION LIMITED
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June 15, 1998 |
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ARIHANT CAR JEWELLERS Vs. BOMBAY ELECTRIC SUPPLY AND TRANSPORT
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March 17, 1998 |
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ARJUN Vs. DIVISIONAL CONTROLLER MAHARASHTRA STATE ROAD TRANSPORT CORPORATION
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December 1, 1998 |
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ARJUN PRABHAKAR KUNJAWANE Vs. STATE OF MAHARASHTRA
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December 7, 1998 |
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ARJUN PRABHAKAR KUNJAWANE Vs. STATE OF MAHARASHTRA
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July 12, 1998 |
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ARLABS LTD Vs. INTEGRATED FINANCE CO LTD
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July 24, 1998 |
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AROON PURIE Vs. H L VARMA
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September 30, 1998 |
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ARUN GULAB GAWLI Vs. STATE OF MAHARASHTRA
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April 2, 1998 |
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ARUN PARSHURAM SUTAR Vs. STATE OF MAHARASHTRA
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August 31, 1998 |
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ARUN SAUDAGAT YADAV Vs. STATE OF MAHARASHTRA
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January 5, 1998 |
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ARUN VASEDEO PARAB Vs. STATE OF MAHARASHTRA
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January 12, 1998 |
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ARVIND BHAU SHIRKE Vs. STATE OF MAHARASHTRA
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March 24, 1998 |
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ARVIND GANESHMAL JAIN Vs. UNION OF INDIA
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August 7, 1998 |
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ARVIND RAJARAM NAIK Vs. DAMAYANTI DASHRATH TANDEL
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September 25, 1998 |
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ARVIND SHRIDHAR GHATPANDE Vs. BAL THACKERAY
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August 17, 1998 |
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ASHA ARUN GAWLI Vs. STATE OF MAHARASHTRA
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August 31, 1998 |
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ASHABAI Vs. EXECUTIVE ENGINEER M S E B O AND M DIVISION
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July 29, 1998 |
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ASHABAI GANESHRAO KHOTE Vs. STATE OF MAHARASHTRA
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November 24, 1998 |
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ASHALATA S LAHOTI Vs. HIRALAL LILLADHAR
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October 15, 1998 |
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ASHALATA SADASHIV MAHAJAN Vs. STATE OF MAHARASHTRA
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March 11, 1998 |
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ASHOK HEMANDAS LALWANI Vs. MAHARASHTRA INDUSTRIAL DEVELOPMENT CORPORATION
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March 9, 1998 |
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ASHOK KAMLAKAR Vs. STATE OF MAHARASHTRA
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February 26, 1998 |
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ASHOK KASHINATH PATHARE Vs. STATE OF MAHARASHTRA
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September 28, 1998 |
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ASHOK KONDIBA YENPURE Vs. STATE ELECTION COMMISSION
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March 5, 1998 |
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ASHOK L PURANIK Vs. STATE OF MAHARASHTRA
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March 19, 1998 |
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ASHOK MANIBHAI PATEL Vs. COMMISSIONER OF CENTRAL EXCISE
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December 21, 1998 |
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ASHOK MARUTI ALTEKAR Vs. STATE OF MAHARASHTRA
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January 13, 1998 |
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ASHOK PATIL Vs. DISTRICT COLLECTOR SATARA
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September 15, 1998 |
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ASHOK S O SHANKARRAO SHINDE Vs. PROBODHAN SHIKSHAN SANSTHA
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November 5, 1998 |
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ASHOK S O VASANTRAO ARADHYE Vs. STATE OF MAHARASHTRA
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June 8, 1998 |
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ASHOK SADASHIV KHARDEKAR Vs. VITTHAL NARHAR WAGHMARE
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December 4, 1998 |
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ASHWIN JAJAL Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI
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September 21, 1998 |
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ASMINA PROPERTIES AND DEVELOPERS PVT LTD Vs. AEY GEE RESIDENCY PVT LTD
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April 27, 1998 |
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ASSOCIATION OF ENGINEERING WORKERS Vs. SUNITA ENGINEERING P LTD
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January 5, 1998 |
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ATCHUT DATTA NAIK DALAL Vs. VASANT TILU SHIRODKAR
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February 2, 1998 |
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ATUL D SOHNI Vs. B M CHOKSEY
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July 28, 1998 |
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ATUL R SHAH Vs. V VRIJLAL LALLOOBHAI AND CO
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September 8, 1998 |
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ATUL SHAH Vs. ANIL SHARMA
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October 12, 1998 |
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AUDHOOT V NAIK Vs. STATE OF GOA
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November 4, 1998 |
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AUDUMBAR DIGAMBAR JAGDANE Vs. STATE OF MAHARASHTRA
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August 14, 1998 |
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AUGUSTINE DIAGO FERNANDES Vs. R H MENDONCA COMMISSIONER OF POLICE
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December 23, 1998 |
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AUSTIN GLADWIN ROY Vs. STATE OF GOA
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July 18, 1998 |
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AYYUB KHAN LAL KHAN PATHAN Vs. A K SRIVASTAVA
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July 3, 1998 |
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B J S FINANCE AND LEASING CO Vs. STATE OF MAHARASHTRA
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February 24, 1998 |
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BABAN BAJI SATAM Vs. STATE OF MAHARASHTRA
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January 6, 1998 |
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BABAN DADU MADNE Vs. STATE OF MAHARASHTRA
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November 24, 1998 |
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BABAN GIRJU BANGAR Vs. NAMDEO GIRJU BANGAR
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July 29, 1998 |
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BABAN S O RAKHMAJI BICHKULE Vs. STATE OF MAHARASHTRA
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February 23, 1998 |
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BABANRAO CHIMAJI THORAT Vs. MOHSHINDBHAI QUARBAN HUSSAIN
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January 21, 1998 |
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BABDYA BALJI PAWARA Vs. STATE OF MAHARASHTRA
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July 21, 1998 |
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BABDYA BALJI PAWARA Vs. STATE OF MAHARASHTRA
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July 22, 1998 |
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BABGONDA BHUJGONDA PATIL Vs. AVINASH GUNADHAR PATIL
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December 15, 1998 |
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BABLO F GHADI Vs. STATE OF GOA
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June 5, 1998 |
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BABULAL NAINMAL JAIN Vs. KHIMJI RATANSHA DEDHIA
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August 24, 1998 |
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BABULAL VILDARAM BISHNOI Vs. REVA NAYYAR
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September 29, 1998 |
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BABULAL VILDARAM BISHNOI Vs. REVA NAYYAR
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September 28, 1998 |
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BABURAO KADU AHER Vs. NIMBA NAGOO JADHAV
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May 6, 1998 |
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BABURAO L PATIL Vs. DASHRATH R PATIL
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August 11, 1998 |
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BABURAO L PATIL Vs. DASHRATH R PATIL
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November 8, 1998 |
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BABY SAROJA UDYACHANDJI PATANI Vs. STATE OF MAHARASHTRA
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July 22, 1998 |
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BAI Vs. CHARITY COMMISSIONER MAHARASHTRA
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December 21, 1998 |
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BAJRANG ANNA GURAV Vs. STATE OF MAHARASHTRA
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August 31, 1998 |
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BAKHTAWAR CONSTRUCTION CO P LTD Vs. BLOSSOM BREWERIES LTD
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May 4, 1998 |
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BALASAHEB ABASAHEB FARATE Vs. STATE OF MAHARASHTRA
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July 11, 1998 |
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Balasaheb Abasaheb Farate Vs. State of Maharashtra
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November 7, 1998 |
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BALASAHEB S O KONDIRAM PAWAR Vs. STATE OF MAHARASHTRA
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November 26, 1998 |
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BALJIT KAUR SAHNI Vs. TARLOCHAN SINGH ANAND
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October 13, 1998 |
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BALKISHAN MANEKCHAND ZAVER Vs. JALGAON PEOPLES CO OPERATIVE BANK LIMITED
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February 9, 1998 |
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BALKRISHNA GOPAL BHADEKAR Vs. SHEREMANS PRIVATE LIMITED
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February 18, 1998 |
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BALKRISHNA MAHADEV NARVEKAR Vs. ADMINISTRATIVE TRIBUNAL
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February 13, 1998 |
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BALKRISHNA PANDURANG MOGHE Vs. STATE OF MAHARASHTRA
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April 23, 1998 |
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BALKRISHNA PANDURANG MOGHE Vs. STATE OF MAHARASHTRA
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April 3, 1998 |
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BALKRISHNA PANDURANG MOGHE Vs. STATE OF MAHARASHTRA
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March 5, 1998 |
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BALLAL ALIAS BALWANT Vs. STATE OF MAHARASHTRA
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November 16, 1998 |
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BANK OF INDIA Vs. LIBERTY TEXTILES
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November 16, 1998 |
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BANQUE INDO SUEZ Vs. AKAI IMPEX LTD
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July 17, 1998 |
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BAPUSHAEB SRIPATRAO DHUMAL Vs. BHAGWANRAO ANANDRAO PAWAR
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April 1, 1998 |
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BAR COUNCIL OF MAHARASHTRA AND GOA Vs. STATE OF MAHARASHTRA
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July 21, 1998 |
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BARODA FERRO ALLOYS AND INDUSTRIES LIMITED Vs. SPAN OVERSEAS PRIVATE LIMITED
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November 24, 1998 |
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BASAVRAJ MALAKAPPA KOLI Vs. THE STATE OF MAHARASHTRA
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November 17, 1998 |
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BASTIMAL S O LALCHAND SHIRSATH Vs. MAHARASHTRA STATE ROAD TRANSPORT CORPORATION
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January 15, 1998 |
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BASWESHWAR M MAMDAPURE Vs. PRIMARY EDUCATION BOARD
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July 15, 1998 |
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BATLIBOI AND CO LTD Vs. STATE OF MAHARASHTRA
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January 16, 1998 |
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BEDROCK LIMITED Vs. N R
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March 17, 1998 |
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BEED DISTRICT CENTRAL CO OP BANK LIMITED BEED Vs. ELECTION COMMISSION OF INDIA
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February 17, 1998 |
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BERNADETTE B PEREIRA Vs. FELISTINA JOAQUINA ANTAO
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February 13, 1998 |
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BERNARD B GOMES ALIAS PETER G GOMES Vs. PRESCILLA LOPES E FERNANDES
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February 27, 1998 |
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BHABANI BASU Vs. STATE OF GOA
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February 13, 1998 |
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BHAGWAN PANDURANG BAGUL Vs. STATE OF MAHARASHTRA
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November 6, 1998 |
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BHAGWAN RAOJI DALE Vs. SUSHMA ALIAS NANDA BHAGWAN DALE
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April 18, 1998 |
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BHAGWAN SINGH THAKUR ALIASBHARAT NEPALI Vs. STATE OF MAHARASHTRA
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June 19, 1998 |
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BHAGWANT NARAYAN TENDULKAR Vs. GOA CO OPERATIVE MARKETING AND SUPPLY FEDERATION LIMITED
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April 3, 1998 |
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BHALCHANDRA ANANT DESAI Vs. STATE OF MAHARASHTRA
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December 24, 1998 |
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BHALCHANDRA G NAIK Vs. SURESH MELVANI
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November 27, 1998 |
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BHARAT BHAGWAN FARAD Vs. STATE OF MAHARASHTRA
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November 9, 1998 |
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BHARAT DASHRATH KARDE Vs. STATE OF MAHARASHTRA
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June 9, 1998 |
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BHARAT HIRACHAND MEHTA Vs. SATARA MUNICIPAL COUNCIL
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September 16, 1998 |
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BHARAT KUMAR DESAI Vs. UNION OF INDIA
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July 21, 1998 |
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BHARAT PETROLEUM CORPORATION LIMITED Vs. JETHANAND THAKORDAS KARACHIWALA
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July 31, 1998 |
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BHARAT S O BALBHIMRAO KULKARNI Vs. CHIEF EXECUTIVE OFFICER ZILLA PARISHAD
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June 10, 1998 |
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BHARAT WIRE MFG. CO. Vs. UNION OF INDIA (UOI)
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August 25, 1998 |
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BHARATI VIDYAPEETH Vs. STATE OF MAHARASHTRA
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July 30, 1998 |
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BHARATIYA KAMGAR KARMACHARI MAHASANGH Vs. G K W LTD
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March 18, 1998 |
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BHASKAR LAXMAN RANE Vs. GURUDEV NITYANAND CO OP HOUSING SOCIETY LTD
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July 18, 1998 |
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BHASKAR LAXMAN RANE Vs. GURUDEV NITYANAND CO OPERATIVE HOUSING SOCIETY LIMITED
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June 19, 1998 |
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BHAU SHANKARRAO SURADKAR Vs. STATE OF MAHARASHTRA
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June 11, 1998 |
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BHAVANI SHANKAR B PALIWAL Vs. UNION OF INDIA
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October 8, 1998 |
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BHAVESH BHATT Vs. B M C
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October 13, 1998 |
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BHAVYA SITARAM DUBEY Vs. BOARD OF TECHNICAL EXAMINATION M S BOMBAY
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December 2, 1998 |
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BHIKHAJI RAO DHONDIBA JAYBHAY Vs. STATE OF MAHARASHTRA
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November 24, 1998 |
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BHIMA NANA SAVEKAR Vs. COLLECTOR OF KOLHAPUR
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October 14, 1998 |
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BHIMRAO BHAU JAVIR Vs. STATE OF MAHARASHTRA
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January 13, 1998 |
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BHUPENDRA E JHAVERI Vs. SULOCHANA Y JALGAONKAR
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August 17, 1998 |
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BILKISH ISMAIL MEHSANIA Vs. ILYAS SON OF GULAM RASOOL
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February 23, 1998 |
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BINANI ZINC FIBRE Vs. PANDURANG HARISCHANDRA TORASKAR
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November 27, 1998 |
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BINDERSING NIRMALSING KAILI Vs. STATE OF MAHARASHTRA
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May 6, 1998 |
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BIPIN H DOSHI Vs. JAWAHARLAL PRAJAPATI
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October 5, 1998 |
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BIRU ALIAS PREMISING DASHRATH RATHOD Vs. STATE OF MAHARASHTRA
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July 29, 1998 |
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BISHWANATH MURLIDHAR JHUNJHUNWALA Vs. RITESH POLYESTERS PVT LTD
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November 12, 1998 |
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BOMBAY BURMAN TRADING CORPORATION LTD Vs. COMMISSIONER OF INCOME-TAX
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July 30, 1998 |
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BOMBAY ENVIRONMENTAL ACTION GROUP Vs. STATE OF MAHARASHTRA
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November 18, 1998 |
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BOMBAY ENVIRONMENTAL ACTION GROUP Vs. STATE OF MAHARASHTRA
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December 4, 1998 |
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BOMBAY ENVIRONMENTAL ACTION GROUP Vs. STATE OF MAHARASHTRA
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April 12, 1998 |
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BOMBAY GAS COMPANY LIMITED Vs. MARK VICTOR MASCARENHAS
|
February 19, 1998 |
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BOMBAY METROPOLITAN REGION DEVELOPMENT AUTHORITY Vs. BABUBHAI GULAM KOLI
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January 9, 1998 |
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BOMBAY OFFSHORE SERVICES LTD Vs. SHANKAR NARAYAN
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September 22, 1998 |
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BOMBAY OFFSHORE SERVICES LTD Vs. SHANKAR NARAYAN, LAW OFFICER
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September 2, 1998 |
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BOMBAY PORT TRUST EMPLOYEES UNION Vs. UNION OF INDIA
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February 13, 1998 |
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BOMBAY VEGETABLE MARKETS UNPROTECTED LABOUR BOARD FOR GREATER Vs. MUMBAI AGRICULTURE PRODUCE MARKET COMMITTEE
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February 9, 1998 |
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BREACH CANDY HOSPITAL AND RESEARCH CENTRE Vs. BABULAL B PARDESHI
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February 9, 1998 |
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BRITISH BANK OF THE MIDDLE EAST Vs. COMMISSIONER OF INCOME TAX
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June 10, 1998 |
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BUDHAMAL UTTAMCHAND ODHEKAR Vs. SHAIKH SHAUKAT SULEMANBHAI SAUDAGAR
|
November 16, 1998 |
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BUVAJI SHAMRAO KAMBLE Vs. GIRJABAI
|
September 16, 1998 |
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C K GUPTA Vs. EMPLOYEES STATE INSURANCE CORPORATION
|
November 24, 1998 |
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C R ALIMCHANDANI Vs. T K SHAH
|
October 13, 1998 |
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CABRIEL DE SA Vs. BABUSO PEDNEKAR
|
March 18, 1998 |
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CAETAN FIGUEIREDO Vs. STATE OF GOA
|
January 13, 1998 |
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CAMILO CARDOZO Vs. REMEDIO D'SOUZA
|
October 15, 1998 |
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CANARA BANK Vs. H T KOLI
|
September 23, 1998 |
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CAPT ZARAIUS DASTUR Vs. S N SALVE
|
May 6, 1998 |
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CARONA LTD Vs. UNION OF INDIA
|
August 7, 1998 |
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CASSIANA D SOUZA Vs. MUNICIPAL CORPORATION OF GR BOMBAY
|
December 18, 1998 |
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CEAT INTERNATIONAL S A Vs. COMMISSIONER OF INCOME TAX BOMBAY
|
November 26, 1998 |
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CELESTINA ROSARIO Vs. MARIQUINHA F D ROSARIO
|
April 30, 1998 |
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CENTRAL BANK OF INDIA Vs. MANGALA ENGINEERING WORKS PVT LTD
|
July 18, 1998 |
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CENTRAL BANK OF INDIA Vs. PRAMOD WOOLLEN AND SILK INDUSTRIES
|
July 1, 1998 |
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CENTRAL BUREAU OF INVESTIGATION Vs. MULANGI KRISHNASWAMY
|
January 9, 1998 |
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CENTRAL BUREAU OF INVESTIGATION Vs. PRAMOD KUMAR MANOCHA
|
July 22, 1998 |
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CENTRAL BUREAU OF INVESTIGATION Vs. MULANGI KRISHNASWAMY ASHOK KUMAR
|
August 14, 1998 |
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CENTRAL BUREAU OF INVESTIGATION Vs. I D DUBEY
|
November 16, 1998 |
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CHAMPALAL VITHURAM JAJU Vs. BHARAT REFINERIES LIMITED
|
February 9, 1998 |
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CHANDANMAL HIRALAL MANTRI Vs. IRANNA CHANDRASHEKHAR HARSURE
|
September 23, 1998 |
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CHANDAPA BALAPA GUNJIKAR Vs. SILCA INDUSTRIES
|
September 11, 1998 |
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CHANDRABHAN S O YAMAJI NANDANWAR Vs. DIRECTOR OF HEALTH SERVICES MAHARASHTRA
|
March 12, 1998 |
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CHANDRABHAN YAMAJI NANDANWAR Vs. DISTRICT OF HEALTH SERVICES MAHARASHTRA
|
December 3, 1998 |
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CHANDRAKANT B PAWAR Vs. STATE OF MAHARASHTRA
|
February 16, 1998 |
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CHANDRAKANT HARMALKAR Vs. SUMATI SAGUN HARMALKAR
|
March 7, 1998 |
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CHANDRAKANT HARMALKAR Vs. SUMATI SAGUN HARMALKAR
|
July 3, 1998 |
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CHANDRAKANT RANGANATH MAHAJAN Vs. STATE OF MAHARASHTRA
|
August 6, 1998 |
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CHANDRAMOHAN S MADKAIKAR Vs. MANOHAR ROGHUVIR BORKAR
|
July 3, 1998 |
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CHANDRAMOHAN S MADKAIKAR Vs. MANOHAR ROGHUVIR BORKAR
|
March 7, 1998 |
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CHARKOP PRIYA CO OP HOUSING SOCIETY LIMITED Vs. TRADE WELL CONSTRUCTIONS
|
September 15, 1998 |
|
CHARLES OKEKE Vs. ASSISTANT COLLECTOR OF CUSTOMS
|
March 3, 1998 |
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CHARUVIL KOSHY VARGHESE Vs. STATE OF GOA
|
January 23, 1998 |
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CHAVDAS TOTARAM BHORTAKKE Vs. PAPILABAI
|
June 15, 1998 |
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CHHABYA DHONDYA BHOSALE Vs. STATE OF MAHARASHTRA
|
August 28, 1998 |
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CHIEF EXECUTIVE OFFICER, BOMBAY Vs. B SATYANARAYANA
|
January 30, 1998 |
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CHIEF OFFICER MARGAO MUNICIPAL COUNCIL Vs. VAMAN SHIRGAOKAR
|
June 26, 1998 |
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CIPRIANO AGNELO RIBEIRO Vs. DIRECTORATE OF HEALTH SERVICES GOVT OF GOA
|
September 29, 1998 |
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CITY AND INDUSTRIAL DEVELOPMENT CORPORATION OF MAHARASHTRA Vs. R M MOHITE AND COMPANY
|
July 17, 1998 |
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CO OPEATIVE BANK EMPLOYEES UNION Vs. DIVISIONAL JOINT REGISTRAR CO OPERATIVE SOCIETY
|
June 9, 1998 |
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COLONEL PRASANNA BALKRISHNA GOLE ALLEGED CONTEMNER Vs. JYOTSNA BAPAT and STATE OF MAHARASHTRA
|
February 12, 1998 |
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COMMISSIONER OF INCOME TAX Vs. INDIAN SMELTING AND REFINING COMPANY LIMITED
|
January 5, 1998 |
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COMMISSIONER OF INCOME TAX Vs. HARIHAR JETHALAL JARIWALLA
|
January 7, 1998 |
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COMMISSIONER OF INCOME TAX Vs. BHARAT RADIATORS PRIVATE LIMITED
|
March 5, 1998 |
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COMMISSIONER OF INCOME TAX Vs. SANTOSH L CHOWGULE
|
June 8, 1998 |
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COMMISSIONER OF INCOME TAX Vs. RENSULT INVESTMENT AND FINANCE PRIVATE LIMITED
|
June 10, 1998 |
|
COMMISSIONER OF INCOME TAX Vs. MAHINDRA UGINE STEEL COMPANY LIMITED
|
June 11, 1998 |
|
COMMISSIONER OF INCOME TAX Vs. M D PENDSE NO 1
|
June 12, 1998 |
|
COMMISSIONER OF INCOME TAX Vs. GOA DAMAN AND DIU INDUSTRIAL DEVELOPMENT CORPORATION
|
June 12, 1998 |
|
COMMISSIONER OF INCOME TAX Vs. SULPHUR REFINERY PVT LIMITED
|
June 17, 1998 |
|
COMMISSIONER OF INCOME TAX Vs. A G NARAYANAN
|
June 30, 1998 |
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COMMISSIONER OF INCOME TAX Vs. POOJA ARCHA TRUST FUND
|
June 30, 1998 |
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COMMISSIONER OF INCOME TAX Vs. PREMIER GENERAL TRADERS PRIVATE LIMITED
|
July 30, 1998 |
|
COMMISSIONER OF INCOME TAX Vs. IRANI D A DR
|
September 15, 1998 |
|
COMMISSIONER OF INCOME TAX Vs. E R SQUIBB AND SONS INC
|
September 15, 1998 |
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COMMISSIONER OF INCOME TAX Vs. INDIAN REINSURANCE CORPORATION LIMITED
|
September 15, 1998 |
|
COMMISSIONER OF INCOME TAX Vs. GWALIOR RAYON SILK MANUFACTURING WEAVING COMPANY LIMITED
|
November 3, 1998 |
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COMMISSIONER OF INCOME TAX Vs. RAJARAM BANDEKAR AND SONS SHIPPING PVT LIMITED
|
November 6, 1998 |
|
COMMISSIONER OF INCOME TAX Vs. PARESH S SHAH
|
November 24, 1998 |
|
COMMISSIONER OF INCOME TAX Vs. SHAH CONSTRUCTION COMPANY LIMITED
|
November 25, 1998 |
|
COMMISSIONER OF INCOME TAX Vs. MENEZES FARMACO
|
December 1, 1998 |
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COMMISSIONER OF INCOME TAX Vs. JOLLY STEEL INDUSTRIES PVT LIMITED
|
December 2, 1998 |
|
COMMISSIONER OF INCOME TAX Vs. KIRLOSKAR TRACTORS LIMITED
|
February 3, 1998 |
|
COMMISSIONER OF INCOME TAX BOMBAY Vs. ALBRIGHT MORARJI AND PANDIT LTD
|
December 2, 1998 |
|
COMMISSIONER OF INCOME TAX BOMBAY Vs. MAGANLAL CHHAGANLAL P LTD
|
November 25, 1998 |
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COMMISSIONER OF INCOME TAX BOMBAY Vs. LALITA M BHAT
|
July 9, 1998 |
|
COMMISSIONER OF INCOME TAX BOMBAY Vs. WESTERN MECHANICAL INDUSTRIES P LTD
|
June 18, 1998 |
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COMMISSIONER OF INCOME TAX BOMBAY CITY II BOMBAY Vs. D A IRANI
|
September 15, 1998 |
|
COMMISSIONER OF INCOME TAX BOMBAY CITY IX BOMBAY Vs. J V KOLTE
|
June 30, 1998 |
|
COMMISSIONER OF INCOME TAX KARNATAKA II BANGALORE Vs. ESTHER P CARVALHO
|
November 3, 1998 |
|
COMMISSIONER OF INCOME-TAX Vs. NAGPUR ENGINEERING CO LTD
|
April 17, 1998 |
|
COMMISSIONER OF INCOME-TAX, BOMBAY Vs. D V DATEY
|
July 2, 1998 |
|
COMMISSIONER OF SALES TAX Vs. BOMBAY SOUND SERVICE
|
September 16, 1998 |
|
COMMISSIONER OF SALES TAX Vs. DUKE AND SONS PRIVATE LIMITED
|
September 22, 1998 |
|
COMMISSIONER OF SALES TAX MAHARASHTRA STATE BOMBAY Vs. R M D C PRESS PRIVATE LIMITED
|
September 17, 1998 |
|
COMMISSIONER OF SALES TAX MAHARASHTRA STATE BOMBAY Vs. V L INDUSTRIES
|
September 28, 1998 |
|
COMMITTEE FOR THE PROTECTION OF THE DEMOCRATIC RIGHTS Vs. GOVERNMENT OF MAHARASHTRA
|
August 6, 1998 |
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COMMODITIES INTERNATIONAL Vs. UNION OF INDIA (UOI) AND ANR.
|
January 28, 1998 |
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COMUNIDADE OF SALIGAO Vs. MHALPA MANGUESH NAGVEKAR
|
January 14, 1998 |
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CORINA COTTA BRANGANZA Vs. STATE OF GOA
|
April 29, 1998 |
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COSMOS CO OP BANK LTD Vs. SHRIFAL MANIK BHAI ATTAR
|
December 2, 1998 |
|
CREDENTIAL FINANCE LIMITED Vs. STATE OF MAHARASHTRA
|
October 16, 1998 |
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CREDIT AGRICOLE INDOSUEZ Vs. PATHEJA FORGING & AUTO PARTS MANUFACTURERS LTD
|
December 15, 1998 |
|
CRICKET CLUB OF INDIA Vs. BALJIT SHYAM MS
|
February 13, 1998 |
|
CRUZ PEDRO PACHECO Vs. STATE OF MAHARASHTRA
|
July 1, 1998 |
|
CRUZ PEDRO PACHECO Vs. STATE
|
June 30, 1998 |
|
CUSTODIAN Vs. SCHOKHI INDUSTRIALS PVT LTD
|
June 11, 1998 |
|
D N J DADY Vs. LAXMAN GIGE
|
October 7, 1998 |
|
D.E. PHADE Vs. STATE OF MAHARASHTRA
|
September 29, 1998 |
|
DADASAHEB SHANKAR YADAV Vs. CHANDRAKANT JUABA YADAV
|
September 14, 1998 |
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DADU PANDU NIKAM Vs. STATE OF MAHARASHTRA
|
January 12, 1998 |
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DADU YESHWANT GAONKAR Vs. STATE OF GOA
|
November 2, 1998 |
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DAIVADNYA BRAHMAN SAMAJOTKARSHAK SAUNSTHANA Vs. VISHVESHWAR APA BHAT RAIKAR
|
November 26, 1998 |
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DALAL PROJECT SERVICES PVT LTD Vs. AKARAM SHANKAR CHAUKEKAR
|
February 18, 1998 |
|
DAMASO COTA Vs. DIRECTOR DIRECTORATE OF HEALTH SERVICES
|
June 30, 1998 |
|
DAMODAR BHAGWANT PANDE Vs. NARAYAN BHAGWANT PANDE
|
June 25, 1998 |
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DAMU BAPU PIMPALE Vs. STATE OF MAHARASHTRA
|
September 3, 1998 |
|
DANIEL Vs. STATE OF MAHARASHTRA
|
November 17, 1998 |
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DAPHNE E MARIE THERESE Vs. STATE OF GOA
|
April 21, 1998 |
|
DATALINE RESEARCH TECH (I) LTD (COMPANY) Vs. STATE
|
July 20, 1998 |
|
DATTA BANDEKAR Vs. MENINO J A C BARRETO
|
October 12, 1998 |
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DATTA KISAN BHALERAO Vs. MOHAN AMBAPRASAD AGNIHOTRI
|
February 18, 1998 |
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DATTATRAY AMRUT WAGH Vs. GHANSHAM MAHADEV DHANGAR
|
March 4, 1998 |
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DATTATRAY ANANT SHINDE Vs. GANPAT MAHADEO
|
February 5, 1998 |
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DATTATRAYA GOPAL UPADHYE Vs. NEMICHAND SHANTILAL BAKLIWALA
|
February 16, 1998 |
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DATTU DHARMA MHATRE Vs. STATE OF MAHARASHTRA
|
February 5, 1998 |
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DAULATRAO NANASAHEB PISAL Vs. BHUINJ POLICE STATION
|
April 18, 1998 |
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DAYABHAI GOVINDJI RAJPUT Vs. ISHWARLAL RAMDEV SINGH
|
January 28, 1998 |
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DAYARAM TULSHIRAM RAJGURU Vs. MAMASAHEB ALIAS BALASAHEB BHIMRAO JANRAO
|
October 7, 1998 |
|
DEEPAK G MELWANI Vs. UNION OF INDIA
|
December 23, 1998 |
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DEEPAK GANPATRAO SALUNKE Vs. GOVERNOR OF MAHARASHTRA
|
July 18, 1998 |
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DEEPAK GOVIND JIMEN Vs. STATE OF MAHARASHTRA
|
August 28, 1998 |
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DEEPAK GOVIND JIMEN Vs. STATE OF MAHARASHTRA
|
August 29, 1998 |
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DEEPAK HADFADKAR Vs. STATE OF MAHARASHTRA
|
August 10, 1998 |
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DEEPAK HADFADKAR Vs. STATE OF MAHARASHTRA
|
October 8, 1998 |
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DEORAM ATMARAM SANKHE Vs. STATE OF MAHARASHTRA
|
June 18, 1998 |
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DEPUTY CONTROLLER Vs. INDRAMANI RAM ABILAK PANDEY
|
August 10, 1998 |
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DESH CHEMICALS PVT. LTD Vs. KULGAON BADLAPUR MUNICIPAL COUNCIL
|
December 10, 1998 |
|
DEUTSCHE BANK Vs. S P KALA
|
July 3, 1998 |
|
DEUTSCHE BANK Vs. S P KALA
|
March 7, 1998 |
|
Deutsche Bank A G Banking Corporation incorporated Germany AND Bombay Vs. DEUTSCHE BANK A G BANKING CORPORATION INCORPORATED GERMANY AND BOMBAY
|
September 1, 1998 |
|
DEUTSCHE BANK A G BANKING CORPORATION INCORPORATED GERMANY AND BOMBAY Vs. NIKHIL TRADERS PRIVATE LIMITED
|
August 31, 1998 |
|
DEUTSCHE BANK A G BANKING CORPORATION INCORPORATED, GERMANY & BOMBAY Vs. NIKHIL TRADERS PRIVATE LTD
|
September 1, 1998 |
|
DEUTSCHE BANK AG Vs. SUNMICK EXPORTS P LTD
|
September 4, 1998 |
|
DEVARE L M LIQUIDATOR OF BANK OF KARAD LTD Vs. COMMISSIONER OF INCOME TAX
|
September 15, 1998 |
|
DEVIDAS KRISHNA SALUNKE Vs. TANUBAI
|
July 29, 1998 |
|
DEVIDAS LOTU BHIRUD Vs. PACHORA MUNICIPAL COUNCIL
|
May 6, 1998 |
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DEVIDAS TULSHIRAM BUTE Vs. STATE OF MAHARASHTRA
|
November 18, 1998 |
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DEVLAL JAGATRAM CHAUHAN Vs. MUNICIPAL COUNCIL GONDIA
|
February 27, 1998 |
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DHAKEDYES AND CHEMICALS PVT LTD Vs. OFFICIAL LIQUIDATER OF DHAKE DYES AND CHEMICALS PVT LTD
|
October 16, 1998 |
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DHANAMALL SILK MILLS Vs. COMMISSIONER OF INCOME TAX
|
June 11, 1998 |
|
DHANAMALL SILK MILLS Vs. COMMISSIONER OF INCOME-TAX BOMBAY
|
July 11, 1998 |
|
DHANRAJ SHANTARAM KUWAR Vs. STATE OF MAHARASHTRA
|
February 23, 1998 |
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DHANWANTRAI R JOSHI Vs. SATISH J DAVE
|
September 30, 1998 |
|
DHANWANTRAI R JOSHI Vs. SATISH J DAVE
|
October 8, 1998 |
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DHARAMSINGH HARNAMSINGH SOHAL Vs. SOHAL ENGINEERING WORKS
|
October 7, 1998 |
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DHARMAPPA JARAPPA SHETTY Vs. K R SUNDARAM
|
February 20, 1998 |
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DHUNDIRAJ S O DEVIDAS PATANAGANKAR GOSAVI Vs. STATE OF MAHARASHTRA
|
September 22, 1998 |
|
DIAMOND AGENCIES Vs. MYSORE LAMP WORKS LTD
|
May 6, 1998 |
|
DIGITAL DATA SERVICES Vs. SHARP INDUSTRIES LTD
|
June 19, 1998 |
|
DIGITAL WORLD INDIA LTD., IN RE Vs. ABC
|
April 20, 1998 |
|
DILAWAR BALU KURANE Vs. STATE OF MAHARASHTRA
|
March 7, 1998 |
|
DILIP BABASAHEB BHOSALE Vs. STATE OF MAHARASHTRA
|
July 30, 1998 |
|
DINA HAZARILAL KACHERA ALIAS DINA FATIMA LOKHANDWALA Vs. A K SRIVASTAVA
|
September 18, 1998 |
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DINDAS SHANKAR THANGE Vs. STATE OF MAHARASHTRA
|
June 24, 1998 |
|
DINESH TULSHIDAS SHETH Vs. HEMCHANDRA GANPAT DESAI
|
October 8, 1998 |
|
DINKAR VITHOBA SALGAOKAR Vs. SHARAD JAGANNATH KULKARNI
|
November 27, 1998 |
|
DIOGO AFONSO Vs. ANNIE AFONSO
|
December 2, 1998 |
|
DIPALI Vs. STATE OF MAHARASHTRA
|
December 8, 1998 |
|
DIRECTOR Vs. SHAM B BHATIA
|
July 15, 1998 |
|
DIWANSINGH KUSHALSINGH Vs. STATE OF MAHARASHTRA
|
February 24, 1998 |
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DNYANDEO KRISHNA CHAUDHARY Vs. STATE OF MAHARASHTRA
|
September 9, 1998 |
|
DNYANESHWAR RAMBHAU BARABUDHE Vs. RETURNING OFFICER DEPUTY COLLECTOR EGS AMRAVATI
|
February 2, 1998 |
|
DNYANOBA DEORAO UGLE Vs. SHAIKH HUSSAIN S O SHAIKH FARID
|
April 20, 1998 |
|
DNYANOBA DEORAO UGLE Vs. SHAIKH HUSSAIN DECEASED THOUGH LRS
|
August 24, 1998 |
|
DONDU GANPAT DIVEKAR Vs. STATE OF MAHARASHTRA
|
July 27, 1998 |
|
DORR OLIVER INDIA LIMITED Vs. COMMISSIONER OF INCOME TAX
|
July 31, 1998 |
|
DRAUPADABAI BABASAHEB MOTE Vs. STATE OF MAHARASHTRA
|
September 3, 1998 |
|
DUKE OFFSHORE LIMITED Vs. BURNS STANDARD COMPANY LIMITED
|
February 9, 1998 |
|
DUKE OFFSHORE LIMITED Vs. BURNS STANDARD COMPANY LTD
|
September 2, 1998 |
|
DUNDAPPA SHETYAPPA PATIL Vs. STATE OF MAHARASHTRA
|
September 30, 1998 |
|
DUNDAPPA SHETYAPPA PATIL Vs. STATE OF MAHARASHTRA
|
September 20, 1998 |
|
DURGASINGH BHAVSINGH RAJPUT Vs. CHIEF EXECUTIVE OFFICER
|
September 29, 1998 |
|
DURYODHAN BHAGWAT DEVKATE Vs. STATE OF MAHARASHTRA
|
June 16, 1998 |
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DYNANESHWAR BHIKU DHARGALKAR Vs. STATE OF GOA
|
September 17, 1998 |
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EKNATH NANA SHINDE Vs. SHANKARAPPA CHANBASAPPA SHINDGI
|
August 5, 1998 |
|
EKOS JOSEPH VARGIS Vs. STATE OF MAHARASHTRA
|
November 20, 1998 |
|
ELEGANT ALLOYS PVT LTD Vs. MAHARASHTRA STATE ELECTRICITY BOARD
|
July 24, 1998 |
|
ELEGANT PHARMACEUTICALS LTD (COMPANY) Vs. STATE
|
July 13, 1998 |
|
EMPLOYEES STATE INSURANCE CORPORATION Vs. EVEREST ADVERTISING PRIVATE LIMITED
|
January 22, 1998 |
|
ESSAR CONSTRUCTIONS LIMITED Vs. CENTRAL BUREAU OF INVESTIGATION
|
December 24, 1998 |
|
ESTATE MANAGER MAHARASHTRA STATE FARMING CORPORATION Vs. BAHIRU SAGU SHINDE MALI
|
August 24, 1998 |
|
ETELVINA VALLES Vs. PANDURANG TIMBLO INDUSTRIES
|
February 5, 1998 |
|
ETELVINA VALLES WIDOW OF LATE ANTONIO ESTEVES Vs. PANDURANG TIMBLO INDUSTRIES
|
May 2, 1998 |
|
EXECUTIVE ENGINEER UPPER PAINGANGA PROJECT Vs. M V PANSE
|
December 17, 1998 |
|
FAIRGROWTH FINANCIAL SERVICES LTD Vs. ASSISTANT COMMISSIONER OF BANGALORE
|
July 20, 1998 |
|
FAROOQ KHAIRUDDIN SHAIKH Vs. STATE OF MAHARASHTRA
|
November 23, 1998 |
|
FAROOQ MANSOOR KHAN Vs. STATE OF MAHARASHTRA
|
January 20, 1998 |
|
FATHIMA MICHAEL PILLAI Vs. RAJENDRA RAMESHCHANDRA CHATURVEDI
|
October 6, 1998 |
|
FAZAL ABDUL HAMID LALANI Vs. STATE OF MAHARASHTRA
|
April 18, 1998 |
|
FIROZE N DAROGA Vs. MAHRUKH BHARUCHA
|
August 7, 1998 |
|
FIRTH INDIA STEEL COMPANY LIMITED Vs. ION EXCHANGE FINANCE LIMITED
|
April 9, 1998 |
|
FIRTH INDIA STEEL COMPANY LIMITEDIN LIQN Vs. N R
|
September 4, 1998 |
|
FRANCISCO XAVIER DIAS Vs. JOSEPH MAURICE DIAS
|
September 7, 1998 |
|
FREE INDIA PICTURES PVT LTD Vs. PREMJI ASARIA VORA
|
April 1, 1998 |
|
FURN PLASTICS Vs. ASSTT COMMISSIONER OF C EX
|
April 2, 1998 |
|
G D SEARLE Vs. MEDIGRAPHS PHARMACEUTICALS PVT LTD
|
July 1, 1998 |
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GAFOOR ALI HUSSEIN Vs. RAM MAHADIK
|
March 5, 1998 |
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GAJANAN DATTATRAYA AJGAONKAR BY HEIRS Vs. SHRIRAM VITHAL JOG
|
February 10, 1998 |
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GAJANAN NARAYAN MALIK Vs. KOLTE PATIL DEVELOPERS LIMITED
|
September 7, 1998 |
|
GAJANAN PANDURANG SHET PARKAR Vs. L D AUTHORISED PERSON OF THE REGISTRAR OF CO OP SOCIETIES
|
March 17, 1998 |
|
GAJANAN RAGHUNATH GAONKAR Vs. SULOCHANA RAGHUNATH GAONKAR
|
November 16, 1998 |
|
GAJANAN TANAJI JADHAV Vs. STATE OF MAHARASHTRA
|
October 13, 1998 |
|
GANESH ALIAS SONU BHIKAJI SAWANT Vs. COMMISSIONER OF POLICE GREATER BOMBAY
|
March 11, 1998 |
|
GANESH GOVIND VAZE Vs. MURLIDHAR GANESH JOSHI
|
February 17, 1998 |
|
GANESH GOVIND VAZE Vs. MURLIDHAR GANESH JOSHI
|
January 17, 1998 |
|
GANESH NIVRUTI MORE Vs. STATE OF MAHARASHTRA
|
June 19, 1998 |
|
GANESH PRASAD PANDEY Vs. KW THAKRE
|
September 29, 1998 |
|
GANESH S O MADHAVRAO HAWALDAR Vs. MITHALAL S O KESHAOLAL DAVE
|
September 18, 1998 |
|
GANESHALIASSONU BHIKAJI SAWANT Vs. COMMISSIONER OF POLICE GR BOMBAY
|
November 3, 1998 |
|
GANGADEVI W/O LATE SHRIKRISHNA Vs. P C GAVAI
|
July 3, 1998 |
|
GANPAT BHIKAJI BAMNE Vs. STATE OF MAHARASHTRA
|
December 23, 1998 |
|
GANPAT S O SUDAM DHABE Vs. STATE OF MAHARASHTRA
|
January 13, 1998 |
|
GANPAT SAHDEO DHOLAM Vs. SUKHNITADEVI KANTESSARI SINGH
|
February 11, 1998 |
|
GANPAT SHANKAR GAIKWAD Vs. JEHANGIR HORMUSJEE CAMA
|
February 9, 1998 |
|
GANPAT Y. PAVASKAR Vs. STATE OF GOA AND OTHERS
|
September 24, 1998 |
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GANPATDAS RAMDAS Vs. SHARAD SHANKARRAO CHAVAN
|
July 18, 1998 |
|
GANPATDAS RAMDAS Vs. SHARDAR SHANKARAO CHAVAN
|
July 29, 1998 |
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GANPATI MUNJAJI RENGE Vs. STATE OF MAHARASHTRA
|
January 15, 1998 |
|
GARAGE KAMAT Vs. REGIONAL DIRECTOR EMPLOYEES STATE INSURANCE COURT
|
March 17, 1998 |
|
GAURISHANKAR J GANDHI Vs. NEW POONA EDUCATION SOCIETY
|
August 21, 1998 |
|
GAUTAM BHALCHANDRA KAMBLE Vs. GOVINDKUMAR NARAYANLALJI LAHOTI
|
January 16, 1998 |
|
GEETABAI TUKARAM AMBRE Vs. STATE OF MAHARASHTRA
|
July 31, 1998 |
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GENERAL MANAGER U P S B CORPORATION LIMITED Vs. CHRISTOPHER FONSECA
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January 5, 1998 |
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GENERAL MANAGER U P S B CORPORATION LIMITED Vs. CHRISTOPHER FONSECA
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May 1, 1998 |
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GENERAL PAPER TRADERS Vs. VISHWANATH K NIKAM
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October 9, 1998 |
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GENU LAXMAN SHINDE Vs. CHANDRAKANT DAGADU KOTULKAR
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October 14, 1998 |
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GHANINDER SINGH PURI Vs. AIR VICE MARSHAL A M MEHTA
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February 6, 1998 |
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GHANSHAM MEGHRAJ SHARMA Vs. STATE OF MAHARASHTRA
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November 18, 1998 |
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GHANSHYAM G KHANCHANDANI Vs. STATE OF MAHARASHTRA
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August 31, 1998 |
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GHISARAM MANROOPJI PRAJAPATI Vs. STATE OF MAHARASHTRA
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January 15, 1998 |
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GHULAMNABI B KHAN Vs. BOMBAY HOUSING AND AREA DEVELOPMENT BOARD
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January 7, 1998 |
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GHULAMNABI B KHAN Vs. BOMBAY HOUSING AND AREA DEVELOPMENT BOARD
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January 8, 1998 |
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GIRMALLA A PATIL Vs. SHIVAJIRAO RUPANAR
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December 23, 1998 |
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GIRNI KAMGAR SANGHARSHA SAMITI Vs. KHATAU MACKANJI SPINNING AND WEAVING CO LTD
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January 28, 1998 |
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GLASS DIVISION KAMGAR SANGH Vs. STATE OF MAHARASHTRA
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August 29, 1998 |
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GLENCORE (INDIA) PVT. LTD. Vs. UNION OF INDIA (UOI)
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February 20, 1998 |
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GLOBAL MARKETING SYSTEMS INC Vs. DILIP ANIL GOSALIA
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July 31, 1998 |
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GOA CO OPERATIVE PRINTING PRESS LIMITED Vs. INDUSTRIAL TRIBUNAL
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April 24, 1998 |
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GOA FOUNDATION Vs. CONSERVATOR OF FORESTS
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October 16, 1998 |
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GOKUL SOPAN RAMGUDE Vs. STATE OF MAHARASHTRA
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March 27, 1998 |
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GOPALRAO AMBADASRAO BORIKAR Vs. BAR COUNCIL OF MAHARASHTRA AND GOA
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August 14, 1998 |
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GORAKH KANHOBA CHAVAN Vs. STATE OF MAHARASHTRA
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November 27, 1998 |
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GOSHALA PANJARAPOL SANSTHA Vs. STATE OF MAHARASHTRA
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November 7, 1998 |
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GOVIND KEDARI BIBE Vs. ALKA GOVIND BIBE
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October 5, 1998 |
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GOVIND SINAI Vs. GOVIND USNO BHOBE
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December 22, 1998 |
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GOVIND SINAI ORTI Vs. GOVIND USNO BHOBE
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December 2, 1998 |
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GUL RAHMAN Vs. C D SINGH
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December 8, 1998 |
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GUL RAHMAN Vs. C D SINGH
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August 12, 1998 |
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GUNAVANT GOVIND KATHE Vs. STATE OF MAHARASHTRA
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September 23, 1998 |
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GURAPPA BASAPPA Vs. SUNITA SUBHASH CHANDRA BUBANE
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February 11, 1998 |
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GURBACHAN KAUR Vs. KARNAIL SINGH RESHAM SINGH
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November 25, 1998 |
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GYANIK SHAHUJI MUNDHE Vs. STATE OF MAHARASHTRA
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February 18, 1998 |
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GYOKI MASAJUKI MAEDA Vs. AISHA CONSTRUCTIONS
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September 2, 1998 |
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H M DAVE Vs. GITANJALI SHAH
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August 19, 1998 |
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H M G INDUSTRIES LTD Vs. KANSOO PACKAGING PVT LTD
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June 19, 1998 |
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H V RANGASWAMY Vs. STATE OF MAHARASHTRA
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March 25, 1998 |
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H.B. BHONGALE Vs. ZARINA SHOUKATALI JAFAR
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December 9, 1998 |
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HAJI ISABHAI AGEWAN Vs. UNION OF INDIA
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August 19, 1998 |
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HAMESH V SHAH Vs. RAJENDRA D MEHTA
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March 6, 1998 |
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HAMID DAWAL BARGIR Vs. MOHAMEDAN EDUCATION SOCIETY
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February 20, 1998 |
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HAMID S O RAHIM KHATIM Vs. STATE OF MAHARASHTRA
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September 30, 1998 |
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HANSRAJ KANJI MARU Vs. DY COMMISSIONER OF POLICE
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March 23, 1998 |
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HANSRAJ MHADU GANJE Vs. NANABHAU DODHU PAGARE
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July 9, 1998 |
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HANSRAJ MHADU GANJE Vs. NANABHAU DODHU PAGARE
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July 29, 1998 |
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HARASHAD SHAH Vs. BHOR INDUSTRIES LTD
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March 19, 1998 |
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HARCHARAN SINGH KALDA Vs. SUNITRABAI VISHNUPANT
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February 18, 1998 |
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HARESHWAR NARAYAN PATIL Vs. STATE OF MAHARASHTRA
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June 26, 1998 |
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HARI DEORAM MALI Vs. STATE OF MAHARASHTRA
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December 2, 1998 |
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HARILAL TULSIBHAI GOHIL Vs. ABDUL HABIB ABDUL RAHMAN
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February 19, 1998 |
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HARIRAM AGGARWAL Vs. SCIENTIFIC INSTRUMENTS COMPANY LTD
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July 17, 1998 |
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HARISH CHAWLA Vs. STATE OF MAHARASHTRA
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September 7, 1998 |
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HARISHCHANDRA ALIAS SUNIL RAJARAM RASKER Vs. KANTILAL VIRCHAND VORA
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July 17, 1998 |
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HARISHCHANDRA ARJUN CHAVAN Vs. STATE OF MAHARASHTRA
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October 15, 1998 |
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HARNYA SHILEDER KALE Vs. STATE OF MAHARASHTRA
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December 2, 1998 |
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HARSHAD S MEHTA Vs. CENTRAL BUREAU OF INVESTIGATION
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September 21, 1998 |
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HASANALLI KASAMALLI Vs. UTTAM VISHNU AGAWANE
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February 12, 1998 |
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HASMUKHBEN DEVENDRA SHUKLA Vs. NILKANTH
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February 27, 1998 |
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HASSAN ISMAIL DALVI Vs. STATE OF MAHARASHTRA
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October 8, 1998 |
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HASSAN ISMAIL DALVI Vs. STATE OF MAHARASHTRA
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August 10, 1998 |
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HAUSILAPRASAD PANCHAM VISHWAKARMA Vs. STATE OF MAHARASHTRA
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April 23, 1998 |
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HELM DUNGEMITTAL GMBH Vs. WADA ALUMS AND ACIDS PVT LTD
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July 22, 1998 |
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HIMATRAO UKHA MALI Vs. POPAT DEVRAM PATIL
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February 20, 1998 |
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HIND CONDENSORS LIMITED Vs. COMMISSIONER OF INCOME TAX
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March 3, 1998 |
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HINDURAO DNYANU SHIRTODE Vs. STATE OF MAHARASHTRA
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September 3, 1998 |
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HINDUSTAN ANTIBIOTICS LIMITED Vs. KIRLOSKAR INVESTMENTS AND FINANCE LIMITED
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December 15, 1998 |
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HINDUSTAN CIBA GEIGY LTD Vs. COMMISSIONER OF INCOME TAX
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June 12, 1998 |
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HINDUSTAN COCOA PRODUCTS LIMITED Vs. COMMISSIONER OF INCOME TAX BOMBAY
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November 24, 1998 |
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HINDUSTAN CONSTRUCTION CO LTD Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY
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February 3, 1998 |
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HINDUSTAN CONSTRUCTION CORPORATION Vs. MAZGAON DOCK LIMITED
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January 21, 1998 |
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HINDUSTAN DISTILLERIES Vs. STATE OF MAHARASHTRA
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July 3, 1998 |
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HINDUSTAN LEVER LIMITED Vs. HINDUSTAN LEVER EMPLOYEES UNION
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March 12, 1998 |
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HINDUSTAN LEVER LIMITED Vs. HINDUSTAN LEVER EMPLOYEES UNION
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December 4, 1998 |
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HINDUSTAN LEVER LTD Vs. HINDUSTAN LEVER EMPLOYEES UNION
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December 3, 1998 |
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HIRABAI INGULKAR Vs. GANPAT KALE
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August 14, 1998 |
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HIRAKCHAND HIMATMAL SALESA Vs. AJIT KUMAR
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March 9, 1998 |
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HIRALAXMI WIDOW OF MANSUKHLAL KOTHARI Vs. LIFE INSURANCE CORPORATION OF INDIA
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September 4, 1998 |
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HIRAMAN HARISCHANDRA BHOIR Vs. O P BALI, COMMISSIONER OF POLICE
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October 14, 1998 |
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HIRAMAN HARISCHANDRA BHOIR Vs. HIRAMAN HARISCHANDRA BHOIR
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October 14, 1998 |
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HIRAYAMA SHINGO Vs. STATE OF GOA
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July 18, 1998 |
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HITEN PRASAN DALAL Vs. ABHAY DHARMASI NAROTTAM
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July 31, 1998 |
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HOTEL CORPORATION OF INDIA Vs. MOTWANI P LIMITED
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October 13, 1998 |
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HUSSEIN ABBAS SATARKAR Vs. RASABBI ABDUL KAYUM
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July 3, 1998 |
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HYDRAULIC AND GENERAL ENGINEERING LTD Vs. UCO BANK
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January 29, 1998 |
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I V R CONSTRUCTION LIMITED Vs. MAHARASHTRA STATE ELECTRICITY BOARD
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August 12, 1998 |
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IBRAHIM HAJI SHAKOOR SADULLAH Vs. M D SALIAN
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February 13, 1998 |
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IC 35011 L MAJOR CHARANJIT LAMBA Vs. COMMANDING OFFICER
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September 15, 1998 |
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IFTEX OIL AND CHEMICALS PRIVATE LIMITED Vs. OFFICIAL LIQUIDATOR OF DHAKE DYES AND CHEMICALS PRIVATE LIMITED
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October 16, 1998 |
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IN MATTER OF : FIRTH (INDIA) STEEL CO LTD Vs. STATE
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September 4, 1998 |
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IN THE MATTER OF COMPANIES ACT I OF 1956 Vs. CENTRAL BANK OF INDIA
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July 10, 1998 |
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IN THE MATTER OF FIRTH (I) STEEL CO LTD S Vs. STATE
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September 4, 1998 |
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IN THE MATTER OF M/S DATALINE RESEARCH TECH I LTD Vs. STATE
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July 20, 1998 |
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IN THE MATTER OF M/S SHREE ANUPAR CHEMICALS INDIA PVT LTD Vs. DIPAK G MEHTA
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July 24, 1998 |
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IN THE MATTER OF THE SCHEME OF AMALGAMATION OF ROUSSEL INDIA LIMITED Vs. STATE
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September 18, 1998 |
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INACIO MANUEL MIRANDA Vs. STATE OF GOA
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July 16, 1998 |
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IND TRA DECO (P.) LTD. Vs. APPLE INDUSTRIES LTD.
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September 4, 1998 |
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INDABRATOR LIMITED Vs. BOARD OF TRUSTEES OF THE MADRAS PORT TRUST
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February 23, 1998 |
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INDIAN BANK Vs. NIRANJAN POLYMERS PVT LTD
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January 21, 1998 |
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INDIAN BANK Vs. MAHARASHTRA STATE CO-OP MARKETING FEDERATION LTD
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November 17, 1998 |
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INDIAN BANK, CHENNAI Vs. SEAGLE ENGINEERS, CHENNAI & ORS
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September 15, 1998 |
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INDIAN HOTELS COMPANY LIMITED Vs. BHASKAR MORESHWAR KARVE
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July 6, 1998 |
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INDIAN ORGANIC CHEMICALS LIMITED Vs. COLLECTOR OF RAIGAD
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October 15, 1998 |
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INDIAN RAYON CORPORATION LIMITED Vs. COMMISSIONER OF INCOME TAX
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March 3, 1998 |
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INDIAN SMELTING AND REFINING COMPANY LIMITED Vs. SUBHASH VISHNU PATIL
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January 22, 1998 |
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INDIRA GANDHI ENGINEERING COLLEGE Vs. STATE OF MAHARASHTRA
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November 18, 1998 |
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INDO SAUDI TRAVELS PVT LTD Vs. MICHELLE JAWAD AL-FAHOUM
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April 30, 1998 |
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INDU VIRJIBHAI MODIQ Vs. SUDHIR M MODI
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June 12, 1998 |
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INDUSTRIAL CREDIT AND INVESTMENT CORPORATION OF INDIA LIMITED Vs. CHOKHANI INTERNATIONAL LIMITED
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September 11, 1998 |
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INDUSTRIAL CREDIT AND INVESTMENT CORPORATION OF INDIA LIMITED Vs. FINANCIAL AND MANAGEMENT SERVICES LIMITED
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March 26, 1998 |
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INDUSTRIAL CREDIT AND INVESTMENT CORPORATION OF INDIA LIMITED Vs. PARAS OMPURI SYNTHETICS LIMITED
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August 20, 1998 |
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INDUSTRIAL INVESTMENT BANK OF INDIA LTD Vs. GUJARAT INDUSTRIAL INVESTMENT BANK OF INDIA LTD
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November 13, 1998 |
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INDUSTRIAL PERFUMES LTD Vs. INDUSTRIAL PERFUMES WORKERS UNION
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April 23, 1998 |
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INNOVATIONS GARMENT LTD Vs. SARVA MAZDOOR SANGH
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April 29, 1998 |
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February 18, 1998 |
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ION EXCHANGE FINANCE LTD Vs. BOMBAY LEASING CO. PVT. LTD
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September 4, 1998 |
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IQBAL HUSSAIN ABID HUSSAIN QURESHI Vs. STATE OF MAHARASHTRA
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November 20, 1998 |
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IRFAN AHMED SHAIKH Vs. MUMTAZ
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June 19, 1998 |
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ISHWAR V PARAB Vs. STATE OF GOA
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September 30, 1998 |
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ISLAM ALI Vs. DAYARAM AND CO
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July 6, 1998 |
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ISMAIL IBRAHIM KHAN Vs. H H J MRS.J S KALYANPUR
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February 10, 1998 |
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ISMAIL SHAIKH ALI Vs. STATE OF MAHARASHTRA
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February 24, 1998 |
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ISUF JAINUDDIN DAWARE Vs. USMAN GULAMHUSSEN
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October 12, 1998 |
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J C ALMEIDA IAS RETD Vs. STATE OF GOA
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February 12, 1998 |
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J K HELENE CURTIS LIMITED Vs. COMMISSIONER OF INCOME TAX
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November 25, 1998 |
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J M FERNANDES Vs. STATE OF GOA
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November 10, 1998 |
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J M KHINVASARA Vs. K S RAMAMURTHY
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February 11, 1998 |
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JAGANNATH S O JANARDHAN JOSHI AND ANOTHE Vs. NORTH MAHARASHTRA UNIVERSITY
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July 17, 1998 |
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JAGAT SINGH Vs. STATE OF MAHARASHTRA
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March 17, 1998 |
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JAGDISH HARIRAMSING RAIKWAR Vs. STATE OF MAHARASHTRA
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June 8, 1998 |
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JAGSON INTERNATIONAL LTD Vs. MARINE DRILLING COMPANIES INC
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March 25, 1998 |
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JAIBUNBI AJIJ IBRAHIM MOMIN Vs. AJIJ MAHAMAD KOTWAL
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July 14, 1998 |
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JAIPUR GOLDEN TRANSPORT CO LTD Vs. MUNNA KHAN DOST KHAN MOHAMMED
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September 16, 1998 |
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JALANDAR JAYARAM PATIL Vs. COLLECTOR THANE
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August 21, 1998 |
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JALGAON JANATA SAHAKARI BANK LIMITED Vs. RISHIKESH PRABHAKAR KULKARNI
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November 2, 1998 |
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JALINDHAR DASHRATH WANVE Vs. STATE OF MAHARASHTRA
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August 24, 1998 |
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JAMILABI MOHAMMAD SALIM SHAIKH Vs. STATE OF MAHARASHTRA
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August 20, 1998 |
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JAMNA PRASAD KIRODILAL SHARMA Vs. GRENDRA KUMAR GOPICHAND MITTAL
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September 14, 1998 |
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JANAKIBAI SUDAM PARDESHI Vs. PUNE MUNICIPAL CORPORATION
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January 19, 1998 |
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JANAKIBAI SUDAM PARDESHI Vs. PUNE MUNICIPAL CORPORATION
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January 1, 1998 |
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JANARDHAN S O PUNJAJI KANKE Vs. ASARAM S O WAMAN KALE
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July 23, 1998 |
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JAVITRI MANIKCHANDRA DUBEY Vs. KESHAV PRASHAD PANDEY
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August 12, 1998 |
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JAWAHAR RAMANLAL SHAH Vs. LALITA JAWAHAR SHAH
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March 6, 1998 |
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JAY SHANKAR MALLESH Vs. STATE OF GOA
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January 28, 1998 |
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JAYALAXMI JANARDHAN WALAWALKAR Vs. LALCHAND LAXMICHAND KAPASI
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August 18, 1998 |
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JAYANT BALACHANDRA SOMAN Vs. COMPETENT AUTHORITY
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June 26, 1998 |
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JAYANT KUMAR AND CO Vs. UNION OF INDIA
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January 9, 1998 |
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JAYANT N SHETH PROPRIETOR STRUCT MAST ENGINEERS Vs. GYNESHWAR APARTMENT CO OPERATIVE HOUSING SOCIETY LIMITED
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April 12, 1998 |
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JAYANT N SHETH, PROPRIETOR STRUCT MAST ENGINEERS Vs. GYNESHWAR APARTMENT CO-OPERATIVE HOUSING SOCIETY LTD
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December 4, 1998 |
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JAYASHREE CHANDRAKANT SANGOI Vs. D P MOKASHI
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October 13, 1998 |
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JAYASHREE MAHENDRA DHOLAKIA Vs. MAHENDRA PANACHAND DHOLAKIA
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November 23, 1998 |
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JAYENDRA MAHADU PATIL Vs. STATE OF MAHARASHTRA
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February 5, 1998 |
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JAYKISAN PANNALAL MALPANI Vs. SPECIAL LAND ACQUISITION OFFICER
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December 21, 1998 |
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JAYSING ALIAS GANGAWA MESRAJ KHARARIYA Vs. STATE OF MAHARASHTRA
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September 12, 1998 |
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JAYSINGH ALIAS GANGWA MESRAJ KHARARYA Vs. STATE OF MAHARASHTRA
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December 9, 1998 |
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JBF INDUSTRIES LIMITED Vs. INDIAN PETROCHEMICALS CORPORATION LTD
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May 6, 1998 |
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JEROME ANTHONY DSILVA Vs. T PANNALA
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February 10, 1998 |
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JETHANAN BALCHAND ASUDANI Vs. DAYARAM THAWARDAS HATHIRAMANI
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February 6, 1998 |
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JETU JACQUES TARU LALVANI Vs. ROCKHARD BUILDING MATERIALS
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December 8, 1998 |
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JIVAN SERVICE CENTER Vs. HINDUSTAN PETROLEUM CORPORATION LTD
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October 7, 1998 |
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JOAQUIM GAMA Vs. CUSTODIO GAMA ALIAS KISTOD GAMA
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December 8, 1998 |
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JOAZINHO PEREIRA Vs. STATE OF GOA
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January 29, 1998 |
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JOEFFREY SALES Vs. JOAO JOSE FERNANDES
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September 24, 1998 |
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JOHN OHUMA OGMEKWE Vs. INTELLIGENCE OFFICER NARCOTIC CONTROL BUREAU
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January 4, 1998 |
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John Ohuma Ogmekwe Vs. Intelligence Officer Narcotic Control Bureau Bombay
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April 1, 1998 |
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JOSE ANTONIO PHILIP Vs. JOAO LUIS LAURENTE DOS
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August 31, 1998 |
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JOSE SALVADOR SACRAFAMILIA FERNANDES ALIAS LUCENO FERNANDES Vs. ANTONIO JULIO FERNANDES
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January 27, 1998 |
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JOSE VELHO PEREIRA Vs. CANARA BANK
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November 25, 1998 |
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JOSEPH NICKLAV KOTIN Vs. PASKOL JOSEPH KOTIN
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October 13, 1998 |
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JUDGE II LABOUR COURT Vs. R S PANDE
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January 23, 1998 |
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JUGALKISHOR MOTILAL SHIKNAL Vs. SAKHUBAI
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June 18, 1998 |
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JUHU CONSUMERS STORES LTD Vs. ELECTRICAL INSPECTOR
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March 27, 1998 |
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JUSTINE FRANCIS CARDOZ Vs. BHASKAR BHATT
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February 20, 1998 |
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JYOT ALIAS JUDE WILSON PATEL Vs. R H MONDONCA COMMISSIONER OF POLICE
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June 19, 1998 |
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JYOTI HOMEMAKERS PVT LTD Vs. GONDHALEKAR HOLDINGS PVT LTD
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July 14, 1998 |
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K D JOSHEPH Vs. P M PHILLIPOSE
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January 23, 1998 |
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K K SURESH Vs. STATE OF GOA
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January 20, 1998 |
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K N ELECTRICAL WORKS PVT LTD Vs. DY CITY ENGINEER
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March 18, 1998 |
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K P S ASSOCIATES Vs. BOMBAY DIOCESAN TRUST ASSOCIATION PVT LTD
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September 24, 1998 |
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K.L. MANSUKHANI Vs. COMMISSIONER OF POLICE
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September 30, 1998 |
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KADAM RUPSING BHIVJI Vs. RETURNING OFFICER MUNICIPAL COUNCIL AHMEDNAGAR
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June 30, 1998 |
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KADAMBA SUB URBAN TRANSPORT CORPORATION LIMITED GOA Vs. ASSISTANT PROVIDENT FUND COMMISSIONER GOA
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November 13, 1998 |
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KAIKHUSRU NUSSERWANJI BAHADURJI Vs. NAMDAR A KHORAMSHAHI
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April 13, 1998 |
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KAILASH GANGARAM CHANDGUDE Vs. RANJENDRA BALKRISHAN PARHAD
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April 3, 1998 |
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KAILASH GANGARAM CHANDGUDE Vs. RANJENDRA BALKRISHAN PARHAD
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March 4, 1998 |
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KAKKAR REROLLERS LTD Vs. CENTRAL BANK OF INDIA
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July 10, 1998 |
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KALEMA TUMBA Vs. NARCOTIC CONTROL BUREAU
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January 16, 1998 |
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KALPANA ALIAS PALLAVI VISHWAS CHAUDHARY Vs. VISHWAS NAMDEO CHAUDHARY
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March 7, 1998 |
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KALPANA ANANDA SUTAR Vs. STATE OF MAHARASHTRA
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January 28, 1998 |
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KALPANA RAJENDRA PAWASHE Vs. RAJENDRA JAYSINGH PAWASHE
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November 11, 1998 |
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KALYAN BALASAHEB BARUNGALE Vs. STATE OF MAHARASHTRA
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February 18, 1998 |
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KALYANI SEAMLESS TUBES LTD. IN RE Vs. ABC
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July 6, 1998 |
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KAMGAR UTKARSHA SABHA Vs. BHARATIYA KAMGAR KARMACHARI MAHASANGH
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January 13, 1998 |
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KAMGAR UTKARSHA SABHA Vs. GHATGE PATIL TRANSPORT LTD
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July 27, 1998 |
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KAMIL AHMED MEHID HASAN Vs. MOHAMMED ALI ABDUL SATTAR
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July 18, 1998 |
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KAMLABAI GANGARAM CHAVAN Vs. DEPUTY DIRECTOR HEALTH AURANGABAD
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April 16, 1998 |
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KAMLAKAR GAJANAN SHENVI Vs. STATE OF MAHARASHTRA
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December 18, 1998 |
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KAMTA PRASAD Vs. KALYAN MUNICIPAL CORPORATION
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November 19, 1998 |
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KANCHI FLEET MOVERS Vs. COLLECTOR OF SOLAPUR
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July 9, 1998 |
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KANJI PASU MALDE Vs. BALKRISHNA HARIBHAI NAMADE
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February 4, 1998 |
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KANTA S ROHRA Vs. ESSEL VISION
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August 4, 1998 |
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KANTILAL CHUNNILAL PORWAL Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY
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December 23, 1998 |
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KANTILAL HARGOVINDAS SHAH Vs. TRISHUL INDUSTRIES
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December 11, 1998 |
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KANTILAL HARGOVINDAS SHAH Vs. TRISHUL INDUSTRIES
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November 12, 1998 |
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KANTILAL JIVRAJ DESANI Vs. STATE OF MAHARASHTRA
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April 1, 1998 |
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KAPAL R MEHRA Vs. BHUPENDRA M BHEDA
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August 9, 1998 |
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KAPURBAVADI VYAPARI SAMAJ UNNATI MANDAL Vs. THANE MUNICIPAL CORPORATION
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November 20, 1998 |
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KARBHARI PIRAJI DEOKAR Vs. STATE OF MAHARASHTRA
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December 14, 1998 |
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KASHINATH DAMU GAVATE Vs. DAMU BALA KAPASE
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September 2, 1998 |
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KASHINATH DAMU GAVATE Vs. DAMU BALA KAPASE
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February 9, 1998 |
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KASHINATH KISAN CHUDHARI Vs. PRABHAVATIBAI PRABHAKAR
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February 13, 1998 |
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KASHINATH S O SHIVLINGAPPA ARBALE Vs. TAHSILDAR I E PRESIDING OFFICER NILANGA
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December 22, 1998 |
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KASHINATH TAPLURE GOSAVI Vs. STATE OF MAHARASHTRA
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September 24, 1998 |
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KAUSHALIABEN A. THAKKAR Vs. STATE OF MAHARASHTRA
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December 16, 1998 |
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KAUSHALYA RAJKUMAR KHURANA Vs. MAHINDRA ENGINEERING AND CHEMICALS PRODUCTS LTD
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September 18, 1998 |
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KAVITA Vs. B S VERMA
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September 22, 1998 |
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KAVITA SAILESH RACHH Vs. NAYANA MAHENDRA RACHH
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March 23, 1998 |
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KAZI SYED SAIFUDDIN Vs. KASTURCHAND ABHAYRAJJI GOLCHHA
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November 30, 1998 |
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KEC INTERNATIONAL LIMITED Vs. KAMANI EMPLOYEES UNION
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April 17, 1998 |
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KEMP AND CO Vs. PRIMA PLASTICS LIMITED
|
September 18, 1998 |
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KENYA AIRWAYS A COMPANY REGISTERED UNDER LAW REGULATING COMPANIES IN KENYA Vs. JINIBAI B KHESHWALA
|
April 21, 1998 |
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KENYA AIRWAYS, A COMPANY REGISTERED UNDER LAW REGULATING COMPANIES IN KENYA Vs. JINIBAI B KHESHWALA
|
April 23, 1998 |
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KESARI MARATHA TRUST Vs. DEVIDAS TULARAM BAGUL
|
May 6, 1998 |
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KESHARDEVI GAURISHANKAR CHOPAT Vs. MUNICIPAL CORPN OF GR BOMBAY
|
September 7, 1998 |
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KESHAV BABLO GAWDE Vs. RAMAKANT KHANDEPARKAR
|
March 26, 1998 |
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KESHAV RAGHUNATH DESHPANDE Vs. DATTATRAYA ANANT RAVETKAR
|
January 23, 1998 |
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KESHAV RAMCHANDRA PANGARE Vs. STATE OF MAHARASHTRA
|
September 18, 1998 |
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KESHAVCHAND BANDUCHAND GUJAR ALIAS SHAH Vs. MARUTI GOVIND DHUMJAL
|
February 6, 1998 |
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KESTORABAI Vs. STATE OF MAHARASHTRA
|
November 24, 1998 |
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KHANDELWAL FERRO ALLOYS LIMITED Vs. UNION OF INDIA
|
August 21, 1998 |
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KHIYASHI KACHARA GOSAR Vs. BEST UNDERTAKING OF THE MUN CORP OF GR MUMBAI
|
November 24, 1998 |
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KHIYASHI KACHARA GOSAR Vs. BOMBAY ELECTRIC SUPPLY AND TRANSPORT UNDERTAKING OF THE MUNICIPAL CORPORATION OF GREATER MUMBAI
|
November 24, 1998 |
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KHUSHAL DHANJI GADA Vs. STATE OF MAHARASHTRA
|
January 12, 1998 |
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KIRAN DESAI Vs. NAPOLEAN CHEMICALS I PRIVATE LIMITED
|
October 14, 1998 |
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KIRAN N MAKASARE Vs. STATE OF MAHARASHTRA
|
March 2, 1998 |
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KIRIT SOMAIYA Vs. SECURITY AND EXCHANGE BOARD OF INDIA
|
November 18, 1998 |
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KIRIT SOMAIYA Vs. SECURITY AND EXCHANGE BOARD OF INDIA
|
August 17, 1998 |
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KIRITKUMAR VALLABHDAS GAJARIA Vs. CHAMPABEN N KAPADIA
|
April 15, 1998 |
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KIRTIKUMAR DHANJIBHAI SHAH Vs. SUDHALAXMI MOHANLAL JHAVERI
|
November 6, 1998 |
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KIRTIKUMAR DHANJIBHAI SHAH Vs. SUDHALAXMI MOHANLAL JHAVERI
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June 11, 1998 |
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KISAN PANDURANG MHATTRE Vs. VITHAL OMKAR AMBODKAR
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October 14, 1998 |
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KISAN RAJARAM JADHAV Vs. STATE OF MAHARASHTRA
|
December 4, 1998 |
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KISAN SHRIPATI PATIL Vs. TEJASHRI COOP POULTRY SOCIETY LTD
|
September 8, 1998 |
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KISHAN RAMLU DUDHWAD Vs. STATE OF MAHARASHTRA
|
September 1, 1998 |
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KISHAN SWARUP MOTILAL GARG Vs. B.S. VERMA
|
September 22, 1998 |
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KISHOR GOVARDHANDAS TANNA Vs. MALHARI NIMBAJI PATIL
|
November 9, 1998 |
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KISHOR GOVARDHANDAS TANNA Vs. MALHARI NIMBAJI PATIL
|
September 11, 1998 |
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KISHORE GAJANAN @ KRISHNA PATIL Vs. D RAMCHANDRAN, COMMISSIONER OF POLICE, THANE
|
September 27, 1998 |
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KITIKU IMPORTS TRADE PRIVATE LIMITED Vs. SAVITRI METALS LIMITED
|
May 11, 1998 |
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KITIKU IMPORTS TRADE PVT LTD Vs. SAVITRI METALS LTD
|
November 5, 1998 |
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KONDAPPA SADASHIV KORE Vs. STATE OF MAHARASHTRA
|
November 20, 1998 |
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KONDIRAN DHONDIRAN SHELAR Vs. STATE OF MAHARASHTRA
|
January 8, 1998 |
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KOTAK MAHINDRA FINANCE LIMITED Vs. RAJINDER STEELS LIMITED
|
October 13, 1998 |
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KOTAK MAHINDRA FINANCE LIMITED Vs. PARASRAMPURIA SYNTHETICS LIMITED
|
July 31, 1998 |
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KOTAK MAHINDRA FINANCE LTD Vs. PARASRAMPURIA SYNTHETICS LTD
|
January 23, 1998 |
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KRANTIBALA SUBHASHCHANDRA SHAH Vs. SATISHCHANDRA SHANTILAL SHAH
|
July 31, 1998 |
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KRISHNA BABURAO PAWAR Vs. STATE OF MAHARASHTRA
|
December 16, 1998 |
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KRISHNA BHAGOJI POTLE Vs. STATE OF MAHARASHTRA
|
November 7, 1998 |
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KRISHNA LAXMAN PARATE Vs. STATE OF MAHARASHTRA
|
January 28, 1998 |
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KRISHNA MURARI PODDAR Vs. STATE OF MAHARASHTRA
|
October 12, 1998 |
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KRISHNA MURARI PODDAR Vs. STATE OF MAHARASHTRA
|
December 10, 1998 |
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KRISHNA VENCTEXA POROB SHASTRI Vs. SEBASTIAO LUIS FERNANDES
|
September 14, 1998 |
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KRISHNA VITHU SHINE Vs. STATE OF MAHARASHTRA
|
August 4, 1998 |
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KRISHNAJI DATTATRAYA VELANKAR Vs. C B SAPRE
|
May 5, 1998 |
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KRISHNAJI RAGHUVENDRA KULKARNI Vs. MUNICIPAL CORPORATION OF THE CITY OF PUNE
|
November 7, 1998 |
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KRISHNAKANT MULASHANKAR VYAS Vs. REENA KRISHNA VYAS
|
August 25, 1998 |
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KUMBLE ACHUTRAO RAMRAO Vs. SHANTILAL PRANJIVANDAS DALAL
|
March 4, 1998 |
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KUMUDINI NARHAR JOSHI Vs. COLLECTOR SATARA DISTRICT
|
April 1, 1998 |
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KUSUM HARI Vs. VITHAL VISHNUDAS DEVI
|
January 22, 1998 |
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KUSUM HARI RATNAPARKHI Vs. VITHAL VISHNUDAS DEVI
|
January 21, 1998 |
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KUSUM TRADING COMPANY Vs. UNION OF INDIA (UOI)
|
January 9, 1998 |
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KUSUMLATA MANIKCHAND AGARWAL Vs. RUSI FRAMROOZ BOOCHA
|
January 22, 1998 |
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KUTUBUDDIN HUSEN MANIYAR Vs. STATE OF MAHARASHTRA
|
November 5, 1998 |
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KWANE ONYANGO NKRUMAH Vs. UNION OF INDIA
|
August 19, 1998 |
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LALJI LACHHAMNDAS Vs. AMIRUDDIN AMANULLA
|
June 26, 1998 |
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LAMULAL DAVID SHEPHARD Vs. STATE OF MAHARASHTRA
|
January 15, 1998 |
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LANDEAL CORPORATION Vs. BONICE ELIZABETH ALLAMS
|
December 3, 1998 |
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LARSEN AND TOUBRO LIMITED Vs. KONKAN RAILWAY CORPORATION LIMITED
|
December 23, 1998 |
|
LARSEN AND TOUBRO LTD Vs. MUNSON LTD
|
March 27, 1998 |
|
LATA MAHENDRA PAREKH Vs. STATE OF MAHARASHTRA
|
October 6, 1998 |
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LAXMAN BABURAO PADWAL Vs. STATE OF MAHARASHTRA
|
January 7, 1998 |
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LAXMAN BANDU KARANDE Vs. STATE OF MAHARASHTRA
|
January 5, 1998 |
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LAXMAN K PARDESHI Vs. VIMAL RAMANLAL PARDESHI
|
October 5, 1998 |
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LAXMAN KISAN MUNDHE Vs. CONSERVATOR OF FOREST THANE
|
October 12, 1998 |
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LAXMAN KISAN MUNDHE Vs. CONSERVATOR OF FOREST THANE
|
December 10, 1998 |
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LAXMAN KRISHNAJI MUSTILWAR Vs. RAMESH AMARCHAND AGRAWAL
|
October 7, 1998 |
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LAXMAN N DIVEKAR Vs. STATE OF MAHARASHTRA
|
January 9, 1998 |
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LAXMI BOARD AND Vs. UNION OF INDIA (UOI) AND ORS.
|
August 3, 1998 |
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LAXMIBAI Vs. RETURNING OFFICER KOPARGAON NAGAR PALIKA KOPARGAON DIST AHMEDNAGAR
|
July 2, 1998 |
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LAXMIBAI MANAJI SETHE Vs. GULABBAI VISHNU BOMBLE
|
January 22, 1998 |
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LAXMIBAI SHANTARAM MAHANT Vs. EKNATH BALARAM MAHANT
|
January 20, 1998 |
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LAXMIBAI SHRIMANT TASTI Vs. SHRIMANT BHIMANNA TASTI
|
December 14, 1998 |
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LAXMIDAS MORARJI Vs. JEHANGIR DINSHAW BAMJI
|
February 12, 1998 |
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LAXMIDAS MORARJI Vs. JEHANGIR DINSHAW BAMJI AND JAMSHED NUSSERWANJI GUZDAR
|
December 2, 1998 |
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LAXMIKANT GANPAT SANKPAL Vs. VIJAYKUMAR ANANT DHEKANE
|
February 11, 1998 |
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LAXMINARAYAN LUNKARAM BHUTADA Vs. SITABAI PARSHURAM BANKAR
|
February 2, 1998 |
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LEELAVATI NARAYAN BANGERA @ KOTIAN Vs. STATE OF MAHARASHTRA
|
July 18, 1998 |
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LEELAVATI NARAYAN BANGERA ALIAS KOTIAN Vs. STATE OF MAHARASHTRA
|
August 18, 1998 |
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LEELAVATI NIVRUTTI KAKADE Vs. NIVRUTTI BABURAO KAKADE
|
June 26, 1998 |
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LEONARD J S FERNANDES Vs. CANACONA MUNICIPAL COUNCIL
|
July 18, 1998 |
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LILADHAR MEHTA Vs. ENFORCEMENT DIRECTORATE
|
September 29, 1998 |
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LIYAKATALI SHAUKTALI SAYYED Vs. STATE OF MAHARASHTRA
|
March 30, 1998 |
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LIYAKATALI SHAUKTALI SAYYED Vs. STATE OF MAHARASHTRA
|
March 16, 1998 |
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LOTIRAM NAMDEO ZANJE Vs. STATE OF MAHARASHTRA
|
January 22, 1998 |
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LOTUS INVESTMENTS AND SECURITIES Vs. PROMOD S TIBREWAL
|
November 17, 1998 |
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LUPIN LABORATORIES Vs. JAIN PRODUCTS
|
February 24, 1998 |
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M A TAMHANKAR Vs. UNION OF INDIA
|
June 29, 1998 |
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M D KALE INTELLIGENCE OFFICER N C B BOMBAY Vs. MOHAMMAD AFZAL MOHAMMAD YARKHAN
|
March 4, 1998 |
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M D KALE INTELLIGENCE OFFICER N C B BOMBAY Vs. MOHD AFZAL MOHD YARKHAN AND ANOTHER
|
April 3, 1998 |
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M H SHETE Vs. STATE OF MAHARASHTRA
|
March 24, 1998 |
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M K ROONGTA Vs. METALLICA INDUSTRIES LTD
|
July 20, 1998 |
|
M T ARCTIC FLOWER Vs. STAR SHIP MANAGEMENT LIMITED
|
December 21, 1998 |
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MACHHINDRA TUKARAM BONGANE Vs. DIVISIONAL OFFICER
|
October 14, 1998 |
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MACHINDRANATH BANDU KALE Vs. SATALI V K S SOCIETY LIMITED
|
June 10, 1998 |
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MADAN SHANKARRAO KATIKAR Vs. ASHOK BHIKULAL SHAH
|
February 6, 1998 |
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MADHAV GYANBA BARGE Vs. MANGALABAI W/O.RATILAL DESAI
|
December 11, 1998 |
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MADHAV KARMARKAR Vs. STATE OF MAHARASHTRA
|
March 7, 1998 |
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MADHAV KARMARKAR Vs. STATE OF MAHARASHTRA
|
November 20, 1998 |
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MADHAV NARAYAN MUJUMDAR Vs. SOUTHERN KNITTING WORKS PRIVATE LIMITED
|
April 2, 1998 |
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MADHAV NARAYAN MUJUMDAR Vs. SOUTHERN KNITTING WORKS PVT LTD
|
February 4, 1998 |
|
MADHAV RAGHUNATH THATTE Vs. DIRECTOR DIRECTORATE OF TOWN PLANNING MAHARASHTRA STATE
|
July 10, 1998 |
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MADHAV RAGHUNATH THATTE Vs. DIRECTOR DIRECTORATE OF TOWN PLANNING MAHARASHTRA STATE MAHARASHTRA STATE
|
October 7, 1998 |
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MADHAV RAMCHANDRA NANIVADEKAR Vs. SPECIAL LAND ACQUISITION OFFICER NO 12
|
July 13, 1998 |
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MADHAV RAMKRISHNA CHITNIS Vs. STATE OF MAHARASHTRA
|
September 9, 1998 |
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MADHAVI RANE Vs. BOMBAY MUNICIPAL CORPORATION
|
July 8, 1998 |
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MADHAVJI JAICAM KOTAK Vs. KANTILAL AMARCHAND LAKHANI
|
June 29, 1998 |
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MADHAVRAO KUNDLIK SURYWANSHI Vs. SECRETARY JANATA JAGRUTI
|
November 5, 1998 |
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MADHUKAR BALLKRISHNA UPASANI Vs. ANUSAYABAI DAGA TISGE
|
January 29, 1998 |
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MADHUKAR FAKIRCHAND SALUNKE Vs. SURYAKANT MANIK RAUT
|
January 23, 1998 |
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MADHUKAR S O SHRIMANT MHASKE Vs. STATE OF MAHARASHTRA
|
April 23, 1998 |
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MADHUKAR SAGUN KARPE Vs. INSTITUTE OF PUBLIC ASSISTANCE
|
January 9, 1998 |
|
MADHUKAR SAGUN KARPE Vs. INSTITUTE OF PUBLIC ASSISTANCE
|
September 1, 1998 |
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MADHUSUDAN DATTATRAYA KINALEKAR Vs. JANARDHAN RAMKRISHNA MASURKAR
|
September 15, 1998 |
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MADHUSUDAN KASHIRAO DESHPANDE Vs. ANKUSHRAO NANASAHEB KADAM
|
November 18, 1998 |
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MADURA COATS EMPLOYEES UNION Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
July 16, 1998 |
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MAGIC WASH INDUSTRIES P LTD Vs. ASST PROVIDENT FUND COMMISSIONER
|
November 26, 1998 |
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MAHADEO SONUJI MALI Vs. GOVIND HARI SHINDE
|
September 29, 1998 |
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MAHALAXMI SHIKSHAN SANSTHA Vs. STATE OF MAHARASHTRA
|
January 9, 1998 |
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MAHALAXMI SHIKSHAN SANSTHA Vs. STATE OF MAHARASHTRA
|
January 8, 1998 |
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MAHAMADRAFIK AKBAR BAGWAN Vs. NURBEGAM MAHAMADRAFIK BAGWAN
|
December 15, 1998 |
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MAHARASHTRA ELECTRONIC CORPORATION LTD Vs. UNION OF INDIA
|
June 15, 1998 |
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MAHARASHTRA INDUSTRIAL DEVELOPMENT CORPORATION EMPLOYEES ASSOCIATION Vs. F PAUL ADDITIONAL REGISTRAR OF TRADE UNIONS
|
April 17, 1998 |
|
MAHARASHTRA RAJYA SAHAKARI DOODH MAHASANGH LIMITED Vs. IDEAL VITAMIN FOOD PRODUCTS LIMITED
|
March 20, 1998 |
|
MAHARASHTRA STATE CO OP BANK LIMITED Vs. MAHARASHTRA HOUSING AND AREA DEVELOPMENT AUTHORITY
|
November 26, 1998 |
|
MAHARASHTRA STATE ELECTRICITY BOARD Vs. SIDRAMAPPA R GAIKWAD
|
April 13, 1998 |
|
MAHARASHTRA STATE FARMING CORPORATION LIMITED Vs. STATE OF MAHARASHTRA
|
October 8, 1998 |
|
MAHARASHTRA STATE ROAD TRANSPORT CORPN Vs. U S JAGDALE
|
November 12, 1998 |
|
MAHARASHTRA STATE ROAD TRANSPORT CORPORATION Vs. SAHADEV alias SADU ABA PORE
|
December 14, 1998 |
|
MAHARASHTRA STATE ROAD TRANSPORT CORPORATION Vs. SUMATIDEVI MARUTIRAO
|
February 27, 1998 |
|
MAHARASHTRA STATE ROAD TRANSPORT CORPORATION Vs. MAHADEV BHAGUJI DIGHE
|
July 17, 1998 |
|
MAHARASHTRA STATE ROAD TRANSPORT CORPORATION THROUGH ITS DIVISIONAL CONTROLLER, JALGAON Vs. SHARAFAT ALI GULAM ALI SAYYED
|
April 24, 1998 |
|
MAHARASHTRA STATE WAREHOUSING CORPORATION LIMITED PUNE Vs. BHUJANG KRISHNAJI KOHALE
|
June 16, 1998 |
|
MAHARASHTRA STATE WAREHOUSING CORPORATION LTD Vs. BHUJANG KRISHNAJI KOHALE
|
June 18, 1998 |
|
MAHAYANOO N. IRANI Vs. JAHANGIR N. IRANI
|
September 17, 1998 |
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MAHENDRA A DADIA Vs. STATE OF MAHARASHTRA
|
March 17, 1998 |
|
MAHENDRA C SHAH Vs. SHRIMATI P SHAH
|
August 6, 1998 |
|
MAHENDRA KISHORE KHATAU Vs. STATE OF MAHARASHTRA
|
March 31, 1998 |
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MAHESH BHALCHANDRA THAKUR Vs. SCHEDULED TRIBE CRETIFICATE SERUTINY COMMITTEE
|
August 5, 1998 |
|
MAHESH BHALCHANDRA THAKUR Vs. SCHEDULED TRIBE CERTIFICATE SCRUTINY COMMITTEE MAHARASHTRA
|
May 8, 1998 |
|
MAHESH GOVIND Vs. L P REGO
|
December 17, 1998 |
|
MAHESH JAGAN MORADE Vs. STATE OF MAHARASHTRA
|
April 5, 1998 |
|
MAHESH JAGAN MORADE Vs. STATE OF MAHARASHTRA
|
May 4, 1998 |
|
MAHESH RAMCHANDRA JADHAV Vs. STATE OF MAHARASHTRA
|
November 24, 1998 |
|
MAHINDRA AND MAHINDRA LTD Vs. MAHENDRA AND MAHENDRA PAPER MILLS LTD
|
April 23, 1998 |
|
MAINI SHIPPING P LIMITED Vs. CAPTAIN OF PORTS GOA
|
November 25, 1998 |
|
MAJITHIA AND MEHTA CONSTRUCTIONS PVT LTD Vs. NATWARLAL DAYASHANKAR JOSHI
|
December 3, 1998 |
|
MAJOR CHARANJIT LAMBA Vs. COMMANDING OFFICER PUNE
|
September 15, 1998 |
|
MALKARJUN SIDRAMAPPA BALKOTHE Vs. KASHIBAI
|
March 4, 1998 |
|
MAMANCHAND R AGARWAL Vs. VIMAL RAMCHANDRA TANKSALE
|
February 12, 1998 |
|
MANGESH JAWAHARLAL GAUTAM Vs. STATE OF MAHARASHTRA
|
January 6, 1998 |
|
MANJIT DINESH DOSHI Vs. BOARD OF TRUSTEES OF PORT OF BOMBAY
|
October 15, 1998 |
|
MANJULA M THAKKAR Vs. SHIVSHAKTI ENTERPRISES
|
February 18, 1998 |
|
MANMOHAN J POROBO DESSAI Vs. STATE OF GOA
|
February 9, 1998 |
|
MANNUBHAI VADILAL SHAH Vs. STATE OF MAHARASHTRA
|
December 3, 1998 |
|
MANOHAR Vs. CORPORATION OF THE CITY OF NAGPUR
|
November 3, 1998 |
|
MANOJ JASWANTRAI SHETH Vs. CENTRAL BUREAU OF INVESTIGATION
|
December 24, 1998 |
|
MANTABAI W/O JANARDHAN MENDHE Vs. STATE OF MAHARASHTRA
|
August 28, 1998 |
|
MANUEL CAETANO GONSALVES PATRICIO Vs. ANTONIO BRAGANZA
|
December 11, 1998 |
|
MANUEL CAETANO GONSALVES PATRICIO Vs. ANTONIO BRAGANZA
|
November 12, 1998 |
|
MARATHWADA SARVASHRAMIK SANGATHAN Vs. STATE OF MAHARASHTRA
|
September 22, 1998 |
|
MARDIA COPPER PRODUCTS LIMITED Vs. COMMISSIONER OF SALES TAX
|
December 3, 1998 |
|
MARDIA STEEL LTD Vs. FERRO ALLOYS CORPORATION
|
November 18, 1998 |
|
MARGARETH MARY PINTO Vs. ARMANDO GONSALVES
|
February 16, 1998 |
|
MARGARIDA GOMES PEREIRA Vs. STATE OF GOA
|
January 21, 1998 |
|
MARINE CONTAINER SERVICES INDIA PRIVATE LIMITED Vs. SHAHEEL BEARINGS PRIVATE LIMITED
|
December 21, 1998 |
|
MARINE SEQUEIRA Vs. STATE OF GOA
|
April 22, 1998 |
|
MAROTI SAKHARAM WASEKAR Vs. TAHSILDAR MUL
|
December 23, 1998 |
|
MARTIN SANTANA VAZ Vs. SEBASTIAO D COSTA
|
November 20, 1998 |
|
MARUTI GOVIND PAWAR Vs. STATE OF MAHARASHTRA
|
June 19, 1998 |
|
MARY CATHERIN ANDRADES Vs. FREDELINE ANTHONY JOSEPH
|
January 23, 1998 |
|
MATHLOOB ABDUL GAFOOR QURESHI Vs. STATE OF MAHARASHTRA
|
April 20, 1998 |
|
MATUMAL RAMAN KUTTAN Vs. MAHENDRA S SHARMA
|
January 13, 1998 |
|
MAYUR CHANDULAL CONTRACTOR Vs. HERCULES D'SOUZA
|
November 21, 1998 |
|
MAYUR CHANDULAL CONTRACTOR BOMBAY Vs. HERCULES DSOUZA
|
December 10, 1998 |
|
MAYUR CHANDULAL CONTRACTOR, BOMBAY Vs. HERCULES DSOUZA
|
October 12, 1998 |
|
MAYUR M MADHVANI Vs. TUNGABHADRA SUGAR WORKS LIMITED
|
December 7, 1998 |
|
MCKENZIES LIMITED AND ORIENTAL TIMBER TRADING CORPORATION P LIMITED Vs. COMMISSIONER OF INCOME TAX
|
November 5, 1998 |
|
MEHER SINGH Vs. DEEPAK SAWHNY
|
September 22, 1998 |
|
MEHER SINGH Vs. DEEPAK SAWHNY
|
September 23, 1998 |
|
MEHMUD MOHAMMAD CHABUKSWAR Vs. STATE OF MAHARASHTRA
|
June 22, 1998 |
|
MEHTAB AHMED Vs. STATE OF MAHARASHTRA
|
August 7, 1998 |
|
METAL PRESS INDIA Vs. UNION OF INDIA
|
July 8, 1998 |
|
MIRCHU GUMANMAL DAMNANI Vs. STATE OF MAHARASHTRA
|
June 30, 1998 |
|
MODI STONE EMPLOYEES UNION Vs. MODI STONE LIMITED
|
November 27, 1998 |
|
MODUSUDAN CAMATIM TIMBLO Vs. DAYA BOGVONTA MAHALE
|
September 16, 1998 |
|
MOHAMAD HUSAIN PATEL Vs. CHARITY COMMISSIONER, MAHARASHTRA STATE, MUMBAI
|
November 13, 1998 |
|
MOHAMAD IDRIS NASIBALI PATHAN Vs. STATE OF MAHARASHTRA
|
March 17, 1998 |
|
MOHAMED AMINUDDIN JOHIMUDDIN Vs. STATE OF MAHARASHTRA
|
January 29, 1998 |
|
MOHAMED AZAM MOHAMED SAB BABU Vs. STATE OF MAHARASHTRA
|
August 28, 1998 |
|
MOHAMED SHAFTI LALMOHAMED Vs. MOHAMED YASIN MOHAMED HUSAIN
|
January 23, 1998 |
|
MOHAMMAD ASHRAF Vs. STATE OF MAHARASHTRA
|
September 24, 1998 |
|
MOHAMMAD JAVED SIDDIQUI Vs. UNION OF INDIA
|
September 17, 1998 |
|
MOHAMMAD LAEEQUE S O MOHAMMAD IBRAHIM Vs. STATE OF MAHARASHTRA
|
April 3, 1998 |
|
MOHAMMAD RAHIMAN THANEDAR Vs. LAXMI OIL MILLS
|
August 28, 1998 |
|
MOHAMMED ASLAM ABDUL REHMAN KUWRI Vs. STATE OF MAHARASHTRA
|
June 12, 1998 |
|
MOHAMMED REZA IBRAHIMI NAJMI Vs. STATE OF MAHARASHTRA
|
October 15, 1998 |
|
MOHAMMED SALIM GULAM KHAN Vs. STATE OF MAHARASHTRA
|
August 11, 1998 |
|
MOHAMMED YUSUF IBRAHIM BANGI Vs. SECRETARY EDUCATION DEPARTMENT STATE OF MAHARASHTRA
|
November 25, 1998 |
|
MOHAMMEDI FIDA HUSSAIN GANGARDIWALA Vs. ANJUMAN I ISLAM
|
September 16, 1998 |
|
MOHAN BACCHU PATIL Vs. STATE OF MAHARASHTRA
|
March 31, 1998 |
|
MOHAN DADU PATIL Vs. RANGARAO SHANKAR PAWAR
|
September 23, 1998 |
|
MOHAN GANAPATI PAWAR Vs. STATE OF MAHARASHTRA
|
November 3, 1998 |
|
MOHAN RAMCHANDRA PAWAR Vs. STATE OF MAHARASHTRA
|
October 5, 1998 |
|
MOHANDEVI SHARDA Vs. CHANDULAL MEHTA
|
February 20, 1998 |
|
MOHANLAL KHETARAM JANGID Vs. STATE OF MAHARASHTRA
|
January 14, 1998 |
|
MOHD SAKIR ITBARI ANSARI Vs. L S DANEKAR
|
November 30, 1998 |
|
MONT BLANC PROPERTIES AND INDUSTRIES PVT LIMITED Vs. INCOME TAX APPELLATE TRIBUNAL
|
June 22, 1998 |
|
MRUDLA SURESH DESHPANDE Vs. STATE OF MAHARASHTRA
|
November 20, 1998 |
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MRUNALINI ARUN HUBLIKAR Vs. ARUN RAMCHANDRA HUBLIKAR
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September 23, 1998 |
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MUKUND KANAIYALAL PATEL Vs. SWARUP SHREE YARN P LTD
|
September 4, 1998 |
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MUKUND LIMITED Vs. HINDUSTAN PETROLEUM CORPORATION LIMITED
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August 18, 1998 |
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MULAM ABUBAKAR Vs. STATE OF GOA
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June 1, 1998 |
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MULAM ABUBAKAR Vs. STATE OF GOA
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January 6, 1998 |
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MULJI JADHAVJI Vs. HARIBANSH PUNWASI
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January 29, 1998 |
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MUNICIPAL CORPORATION OF BRIHANMUMBAI Vs. BANKA ENGINEERING CONSTRUCTION CO
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January 28, 1998 |
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MUNICIPAL CORPORATION OF GR BOMBAY Vs. STATE BANK OF INDIA
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January 13, 1998 |
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MUNICIPAL CORPORATION OF GR MUMBAI Vs. ASIAN TECH LTD
|
November 11, 1998 |
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MUNICIPAL CORPORATION OF GR. BOMBAY & ANOTHER Vs. M/S. KULKARNI & CO. & ANOTHER
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November 5, 1998 |
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MUNICIPAL CORPORATION OF GREATER BOMBAY Vs. RANJITSINH GORDHANDAS
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April 3, 1998 |
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MUNICIPAL CORPORATION OF GREATER BOMBAY Vs. MOHINDER SINGH
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August 18, 1998 |
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MUNICIPAL CORPORATION OF GREATER BOMBAY Vs. JUPITER CONSTRUCTION CO PVT LTD
|
January 6, 1998 |
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MUNICIPAL CORPORATION OF GREATER BOMBAY Vs. KULKAMI
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February 11, 1998 |
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MUNICIPAL CORPORATION OF GREATER BOMBAY Vs. HANUMANT JOTIRAM MANE
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February 17, 1998 |
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MUNICIPAL CORPORATION OF GREATER BOMBAY Vs. PANDURANG DINKAR KATKAR
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March 7, 1998 |
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MUNICIPAL CORPORATION OF GREATER BOMBAY Vs. KULKARNI AND CO
|
May 11, 1998 |
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MUNICIPAL CORPORATION OF GREATER BOMBAY Vs. BHARAT CONSTRUCTIONS
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June 10, 1998 |
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MUNICIPAL CORPORATION OF GREATER BOMBAY Vs. BHARAT CONSTRUCTIONS
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October 6, 1998 |
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MUNICIPAL CORPORATION OF GREATER MUMBAI Vs. YASHWANT JANARDAN CHAUDHARI
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October 13, 1998 |
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MURLIDHAR BHAGWANDAS Vs. COMMISSIONER OF INCOME TAX
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July 1, 1998 |
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MURLIDHAR NIVRUTTI JADHAV Vs. PARVATI D/O. NIVRUTTI MOGALE
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August 29, 1998 |
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N C SHAH Vs. PREMCHAND SURAJSINGH KURMI
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September 14, 1998 |
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N N JADHAV Vs. M R KOLHATKAR
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March 5, 1998 |
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N S BROCA Vs. TILAK RAJ KAPUR
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February 9, 1998 |
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NAEEM AHMED SHAIKH Vs. ASSTT. COMMISSIONER OF POLICE
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November 12, 1998 |
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NAGINBHAI C PATEL Vs. UNION OF INDIA
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December 23, 1998 |
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NAGNATH BALWANT KALEY NAGARNAIK Vs. SPECIAL LAND ACQUISITION OFFICER
|
November 5, 1998 |
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NAGNATH GANGARAM KAMBLE Vs. STATE OF MAHARASHTRA
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January 23, 1998 |
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NAGNATH S O BALWANT KALEY Vs. SPECIAL LAND ACQUISITION OFFICER N I T NAGPUR
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May 11, 1998 |
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NAJAKAT ALIA MUBARAK ALI Vs. SUPERINTENDENT THANE CENTRAL PRISON
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November 13, 1998 |
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NAJMUNNISA MOHAMMED ALI CHOOURI Vs. STATE OF MAHARASHTRA
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September 8, 1998 |
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NAJOO FRAMROZE TITINA Vs. STATE OF MAHARASHTRA
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March 16, 1998 |
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NALINI KESHAV MEHTA Vs. SURYAKANT BALKRISHNA APTE ALIAS SAITAWADEKAR
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October 9, 1998 |
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NAMDEO BANA BARDE Vs. STATE OF MAHARASHTRA
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December 4, 1998 |
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NAMDEO G KALWALE Vs. STATE OF MAHARASHTRA
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February 17, 1998 |
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NAMRATA VASANTRAO PATIL Vs. STATE OF MAHARASHTRA
|
June 16, 1998 |
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NAMTECH ELECTRONICS DEVICES LIMITED Vs. CUSTODIAN
|
July 10, 1998 |
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NANDU ZAMBAULIKER Vs. SHRIKANT NAIK
|
July 31, 1998 |
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NANKU PRASAD RAM MOORAT GUPTA Vs. RAJNATH SINGH
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October 7, 1998 |
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NARAHARI VISHNU LANKE Vs. NARAYAN GANPAT PISAL
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February 13, 1998 |
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NARAYAN LAXMAN SUDIR Vs. HARISCHANDRA BABU SUDIR
|
March 18, 1998 |
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NARAYAN MADHAVJI JAT Vs. STATE OF MAHARASHTRA
|
October 5, 1998 |
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NARAYAN YEDU RAJGURU Vs. PUSHPA ANAND SHEWALE
|
June 9, 1998 |
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NARENDRA G GORADIA HUF Vs. COMMISSIONER OF INCOME TAX BOMBAY
|
June 25, 1998 |
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NARENDRA KUMAR KOCHAR Vs. SIND MAHARASHTRA CO OPERATIVE HOUSING SOCIETY LIMITED
|
July 17, 1998 |
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NARENDRA KUMAR KOCHAR Vs. SIND MAHARASHTRA CO OPERATIVE HOUSING SOCIETY LIMITED
|
July 10, 1998 |
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NARENDRA KUMAR KOCHAR Vs. SIND MAHARASHTRA CO OPERATIVE HOUSING
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October 7, 1998 |
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NARENDRA KUMAR MEHTA LT COL Vs. UNION OF INDIA
|
September 28, 1998 |
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NARESH R SHAH Vs. S D FINE CHEM LTD
|
August 31, 1998 |
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NARI RIJHUMAL KHIANI Vs. METHARAM RIJHUMAL KHIANI
|
September 28, 1998 |
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NARMADABEN HIMATLAL SHAH Vs. PANNA CHANDRAKANT VADGAMA
|
August 17, 1998 |
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NARMADAN D. BORKAR Vs. SURENDRA NARCINVA BONDRE
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October 5, 1998 |
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NARU B. SHETKAR Vs. VISHRAM JAYA SHETKAR ALIAS MANOHAR JAYA SHETKAR
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September 7, 1998 |
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NASEEM SHAIKH Vs. JAINUDDIN M SHAIKH
|
May 22, 1998 |
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NATALINA VAZ Vs. STATE OF GOA
|
January 27, 1998 |
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Natha Kondaji Nawale Vs. Govind Rama Nawale
|
July 23, 1998 |
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NATHABHAI MAGANBHAI PATEL Vs. RUKMINIBAI VITHAL PATIL
|
July 29, 1998 |
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NATIONAL FORUM FOR CONSUMER EDUCATION RASHTRIYA UPBHOKTTA SHIKSHAN SANSTHA AKOLA Vs. SANJAY KRISHI SEVA KENDRA
|
November 7, 1998 |
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NATIONAL HOUSING BANK Vs. ANZ GRINDLAYS BANK PLC
|
February 4, 1998 |
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NATIONAL INSURANCE CO LTD Vs. ASHOK DASHARATH SABLE
|
February 4, 1998 |
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NATIONAL SPIRITUAL ASSEMBLY OF BAHAIS IN JUDIA Vs. CYRUZ MAZKOORI
|
May 4, 1998 |
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NATIONAL SWITCHGEAR Vs. STATE OF MAHARASHTRA
|
September 29, 1998 |
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NAVI MUMBAI HAWKERS AND WORKERS UNION Vs. STATE OF MAHARASHTRA
|
February 28, 1998 |
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NAZAR MOHAMED USUF Vs. SIDDIKABAI A KHILJI
|
February 12, 1998 |
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NAZIR GULAM RASOOL Vs. STATE OF MAHARASHTRA
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June 29, 1998 |
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NEELMANI BHIKOBA PATHARE Vs. S INDIRA
|
February 11, 1998 |
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NENMAL CHAMPALAL SHAH Vs. COMMISSIONER OF INCOME TAX
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December 2, 1998 |
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NETRAM GANPAT INGALE Vs. BALIRAM VYANKAT MISTRI
|
January 22, 1998 |
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NEW BHARAT ENGINEERING WORKS Vs. JAGSON INTERNATIONAL LIMITED AND THE OIL AND NATURAL GAS COMMISSION
|
January 15, 1998 |
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NEW HAVEN STEEL BALL CORPORATION PRIVATE LIMITED Vs. RAMNARAYAN KERA YADAV
|
September 11, 1998 |
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NHANU LADU PEDNEKAR Vs. MADHUSUDAN KRISHNAJI
|
October 9, 1998 |
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NILESH SHRIDHAR SURVE Vs. STATE OF MAHARASHTRA
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August 31, 1998 |
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NILKANTH S O SAMBHUAPPA AJBE Vs. STATE OF MAHARASHTRA
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November 17, 1998 |
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NIMBA RAJARAM MALI Vs. COLLECTOR JALGAON
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July 23, 1998 |
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NIRANJAN A RAWAL Vs. PAWANKUMAR SARAF
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March 7, 1998 |
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NIRFABRICS LIMITED Vs. NIRLON LIMITED
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October 13, 1998 |
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NIRVAIR SINGH Vs. UNION OF INDIA
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March 6, 1998 |
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NIRVAIR SINGH Vs. UNION OF INDIA & ORS.
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March 4, 1998 |
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NISHANTRAJ NAHATA Vs. I.T.C. BHADRACHALAM FINANCE AND INVESTMENT LTD
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December 15, 1998 |
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NITIN NAGORAO MOHOD Vs. AMRAVATI MUNICIPAL CORPORATION
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July 10, 1998 |
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NIVRUTI ABBA KHARADE Vs. TATYA KESU KHARADE
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May 4, 1998 |
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NURALLAH KAMRUDHIN VELJEE Vs. VERONICA MENEZES
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June 15, 1998 |
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NUSLI N WADIA Vs. STATE OF MAHARASHTRA
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November 18, 1998 |
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OBIEKWE EMEANU Vs. STATE OF MAHARASHTRA
|
August 21, 1998 |
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OCEAN MARINE MUTUAL INSURANCE ASSOCIATION LIMITED Vs. M V WONFU AND SHIVAM ENGINEERING CO BHAVNAGAR PRIVATE LIMITED
|
August 24, 1998 |
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OIL AND NATURAL GAS COMMISSION Vs. MCDERMOTT INTERNATIONAL INC
|
September 4, 1998 |
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OIL AND NATURAL GAS COMMISSION Vs. OSPREY UNDERWRITING AGENCIES LIMITED
|
March 24, 1998 |
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OIL AND NATURAL GAS COMMISSION Vs. MCDERMOTT INTERNATIONAL INC
|
April 9, 1998 |
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OIL AND NATURAL GAS COMMISSION Vs. PUNJSONS PRIVATE LIMITED
|
September 8, 1998 |
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OLYMPUS SUPERSTRUCTURES PVT LTD Vs. MEENA VIJAY KHETAN KAMAL SHRIGOPAL KHETAN AND VIGYA INVESTMENTS
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January 12, 1998 |
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OM DRUGS AND PHARMACEUTICALS LTD Vs. DEVEN R THAKKAR
|
April 24, 1998 |
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OM PRAKASH SRIVASTAVA Vs. BHOR INDUSTRIES LTD
|
November 23, 1998 |
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OM SIDDHARAJ CO OPERATIVE HOUSING SOCIETY LIMITED Vs. STATE OF MAHARASHTRA
|
June 24, 1998 |
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OMPRAKASH AGARWAL Vs. UNION OF INDIA
|
June 22, 1998 |
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OMPRAKASH DEVICHAND SONI Vs. GANSHAN RAMCHAND
|
August 11, 1998 |
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OPEN SEA MARITIMES INC Vs. R PYARELAL INTERNATIONAL PRIVATE LIMITED
|
December 10, 1998 |
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ORIENTAL INSURANCE CO LTD Vs. BABURAO NARHARI KAWADE
|
July 21, 1998 |
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ORIENTAL INSURANCE CO LTD Vs. NORBERT THOMAS NORONHA
|
July 21, 1998 |
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ORIENTAL INSURANCE COMPANY LIMITED Vs. VAISHNAVDEVI STEEL ALLOYS PRIVATE LIMITED
|
August 28, 1998 |
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ORKAY INDUSTRIES LIMITED Vs. STATE OF MAHARASHTRA
|
June 25, 1998 |
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ORKAY INDUSTRIES LIMITED Vs. STATE OF MAHARASHTRA
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June 26, 1998 |
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ORKAY INDUSTRIES LIMITED Vs. STATE OF MAHARASHTRA
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April 22, 1998 |
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ORLANDO VICENTE BOSSUE FARIA Vs. JOAQUINA FALCAO
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January 12, 1998 |
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OSEAS SALES DIAS Vs. ETHEHELVINA ARCANJALA ESOUZA
|
April 30, 1998 |
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OSPREY UNDERWRITING AGENCIES LIMITED Vs. OIL AND NATURAL GAS COMMISSION
|
February 17, 1998 |
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OSWAL CHEMICALS AND FERTILIZERS LTD Vs. BANK OF INDIA
|
September 17, 1998 |
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OTIS ELEVATOR COMPANY INDIA LTD Vs. EMPLOYEES STATE INSURANCE CORPORATION
|
September 4, 1998 |
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OVERSEAS SANMAR FINANCIAL LIMITED Vs. SYNERGY CREDIT CORPORATION LTD
|
June 19, 1998 |
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P K ZACHARIAH Vs. STATE OF GOA
|
February 6, 1998 |
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P KUMARAN Vs. EXECUTIVE ENGINEER WORKS DIVISION
|
November 3, 1998 |
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P M RAMKRISHNAN Vs. NEELKANTH MAHADEO KAMBLE
|
November 17, 1998 |
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P M RAMKRISHNAN Vs. NEELKANTH MAHADEO KAMBLE
|
December 3, 1998 |
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P RAJARATHINAM Vs. STATE OF MAHARASHTRA
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December 24, 1998 |
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P S BAGVE Vs. NATIONAL LEATHER CLOTH MFG CO
|
September 10, 1998 |
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P V NATU FOOD INSPECTOR Vs. GANPAT DAYARAM KAJBAJE
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September 16, 1998 |
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PABBAR BECHU Vs. MUMBAI PORT TRUST
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June 9, 1998 |
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PADMAKAR BHAGWANTRAO JOSHI Vs. RAJENDRA RAVJI SHAH
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August 21, 1998 |
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PADMAKAR BHAGWANTRAO JOSHI Vs. RAJENDRA RAVJI SHAH
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August 8, 1998 |
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PADMANABH KESHAV KAMAT Vs. ANUP R KANTAK
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June 17, 1998 |
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PANDHARINATH VISHNU KOLTE Vs. STATE OF MAHARASHTRA
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January 8, 1998 |
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PANDIT ONKAR SAPKALE Vs. STATE OF MAHARASHTRA
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November 3, 1998 |
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PANDIT S O SHENFAD DHAVALE Vs. STATE OF MAHARASHTRA
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March 10, 1998 |
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PANDIT VANDAR PATIL Vs. STATE OF MAHARASHTRA
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May 5, 1998 |
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PANDU KASU SABALE Vs. LAXMAN KASHINATH KUSALKAR
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July 10, 1998 |
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PANDURANG BALKRISHNA PONKSHE Vs. CHANDRAKANT ALIAS GOVIND
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February 13, 1998 |
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PANDURANG DNYANDOO PATIL Vs. YESHWANT AMBAJI CHOUGULE
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October 13, 1998 |
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PANDURANG EKNATH KHARE Vs. STATE OF MAHARASHTRA
|
January 7, 1998 |
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PANDURANG EKNATH KHARE Vs. STATE OF MAHARASHTRA
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July 1, 1998 |
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PANDURANG HARI PATIL Vs. NARAYAN BALU TANDEL
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September 4, 1998 |
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PANDURANG RAMCHANDRA RAJHANS Vs. STATE OF MAHARASHTRA
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October 14, 1998 |
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PANDURANG RANGNATH CHAVAN Vs. STATE OF MAHARASHTRA
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October 6, 1998 |
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PANDURANG SAGUN SALGAONKAR Vs. STATE OF MAHARASHTRA
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June 9, 1998 |
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PANDURANG W PATIL Vs. CHETNAS H S COLLEGE OF COMMERCE AND ECONOMICS
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November 10, 1998 |
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PANDURANG ZIPRYA KOLI Vs. STATE OF MAHARASHTRA
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June 19, 1998 |
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PANNA KUMAR SHAH Vs. STATE OF MAHARASHTRA
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September 16, 1998 |
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PARKAR HASAN ABDUL GAFOOR Vs. STATE OF MAHARASHTRA
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December 22, 1998 |
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PARLE BEVERAGES LTD Vs. STATE OF MAHARASHTRA
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September 22, 1998 |
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PARPATI P MALKANI Vs. PARKE DAVIS INDIA LTD
|
July 17, 1998 |
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PARSHURAM S.DANGE Vs. HINDUSTAN LEVER LTD
|
January 23, 1998 |
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PARSHURAM VITHOBA JADHAV Vs. STATE OF MAHARASHTRA
|
November 11, 1998 |
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PARVATIBAI W/O MAHADEO JADHAV Vs. VINAYAK RAMCHANDRA SHIVRAIKAR
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February 5, 1998 |
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PAULO GODINHO Vs. HARI JAIVANT SINAI BHANGUI
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November 20, 1998 |
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PERPETUA E RODRIGUES FERNANDES Vs. GOA PUBLIC SERVICE COMMISSION
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November 27, 1998 |
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PEST CONTROL INDIA LIMITED Vs. C D KONALE
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July 21, 1998 |
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PETER FERNANDES Vs. LUIZINHA PEREIRA
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January 21, 1998 |
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PETROSIL OIL COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
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July 28, 1998 |
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PILLAI G M Vs. A P LAKHANIKAR JUDGE III LABOUR COURT
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January 7, 1998 |
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PIMPRI CHINCHWAD NAGARPALIKA Vs. GIRIRAJ CHIRANJILAL SHARMA
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August 21, 1998 |
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PINKY N HOTCHANDANI Vs. DAYA BUILDERS
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February 9, 1998 |
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PLAS BARRELS (I) PVT LTD Vs. UNION OF INDIA
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June 29, 1998 |
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POOJA DEVOTTAM DUTTA Vs. DIRECTOR COMPETENT AUTHORITY
|
August 10, 1998 |
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PRABHAKAR KASHINATH YAGI Vs. MOHAN GANGADHAR PARTANI
|
November 16, 1998 |
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PRABHAKAR MAHADEO KARHADKAR Vs. LAXMINARAYAN MAHANT
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March 19, 1998 |
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PRABHAKAR VITHAL NALWADE Vs. PRABHU KHEMCHAND KARAMCHANDANI
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August 4, 1998 |
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PRABHASH CHAND JAIN Vs. PUNJAB AND SIND BANK
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February 13, 1998 |
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PRABHAVATI S SHAH Vs. COMMISSIONER OF INCOME TAX
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February 20, 1998 |
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PRABHU RAMCHANDRA KHANAPURE Vs. STATE OF MAHARASHTRA
|
February 9, 1998 |
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PRABHU SHRIRAM SAHAKARI DUDH VYAWASAIK SANSTHA MARYADIT DAHIGAON TQ AND DIST AHMEDNAGAR Vs. STATE OF MAHARASHTRA
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September 18, 1998 |
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PRABHUDAS D KOTECHA Vs. ARVIND JERAM KOTECHA
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November 9, 1998 |
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PRADEEP C MODY Vs. SASHIKANT C. MODY
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May 4, 1998 |
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PRADEEP MAHADEO NIGADE Vs. STATE OF MAHARASHTRA
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March 7, 1998 |
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PRAFUL B DESAI Vs. P C SINGHI
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February 16, 1998 |
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PRAFUL PATEL Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
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November 24, 1998 |
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PRAJAKTA NAMDEV SORTE Vs. STATE OF MAHARASHTRA
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August 13, 1998 |
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PRAKAS MANAJI HARPUDE Vs. SHANKAR JANKU HARPUDE
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November 26, 1998 |
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PRAKASH BHIMRAO NIKALE Vs. STATE OF MAHARASHTRA
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February 4, 1998 |
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PRAKASH DATTARAM PARULEKAR Vs. DATTARAM DAMODAR DIUKAR
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April 12, 1998 |
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PRAKASH DATTARAM PARULEKAR Vs. DATTARAM DAMODAR DIUKAR
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December 4, 1998 |
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PRAKASH DATTU KAMBLE Vs. STATE OF MAHARASHTRA
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November 10, 1998 |
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PRAKASH FAKIRA UNAWANE Vs. STATE OF MAHARASHTRA
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August 6, 1998 |
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PRAKASH MARUTI KADAM Vs. CITY INDUSTRIAL DEVLOPMENT CORPORATION OF MAHARASHTRA LTD
|
November 18, 1998 |
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PRAKASH R MEHTA Vs. VEENA D CHHABLANI
|
January 9, 1998 |
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PRAKASH RAJARAM VAITY Vs. M H A D A
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October 9, 1998 |
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PRAKASH W MUDRAS Vs. STATE OF MAHARASHTRA
|
April 15, 1998 |
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PRALHAD AKRUR CHAVAN Vs. STATE OF MAHARASHTRA
|
June 10, 1998 |
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PRALHAD VITHALRAO PAWAR Vs. MANAGING DIRECTOR
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July 21, 1998 |
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PRASAD GULABRAO SHINDE Vs. VITTHAL TUKARAM BHOSALE
|
February 13, 1998 |
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PRATAPCHAND LAKHAMAJI JAIN Vs. LILABAI KRISHANATH SURVE
|
July 18, 1998 |
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PRATAPCHAND LAKHAMAJI JAIN Vs. LILABAI KRISHANATH SURVE
|
July 24, 1998 |
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PRATAPRAO GANPATRAO BANGAR Vs. RAMPRASAD WAMANRAO KADAM
|
August 6, 1998 |
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PRATAPSING RAOJIRAO RANE Vs. GOVERNOR OF GOA
|
August 18, 1998 |
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PRAVEEN JAYANTILAL BHANSALI Vs. STATE OF MAHARASHTRA
|
January 9, 1998 |
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PRAVIN NARAYAN NARKAR Vs. STATE OF MAHARASHTRA
|
August 7, 1998 |
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PRAVIN PADMAKAR KAMATKAR Vs. PRATIBHA RATANLAL GOYAL
|
November 25, 1998 |
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PRAVINBHAI B PATEL Vs. COMMISSIONER OF EXCISE
|
August 7, 1998 |
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PRAVINCHANDRA HEMCHAND Vs. CHOKSEY AMBALAL AMICHAND
|
October 2, 1998 |
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PREM LAKHANI Vs. BOMBAY MUNICIPAL CORPORATION
|
July 30, 1998 |
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PREMANAND PUNDALIK MOKAL Vs. YASHODABAI PANDURANG MOKAL
|
November 16, 1998 |
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PREMKUMAR NETRAM MITTAL Vs. PUSHPA NATHALAL SANGANI
|
April 3, 1998 |
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PREMLAL S O KANHYALAL JAISWAL Vs. STATE OF MAHARASHTRA
|
November 24, 1998 |
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PREMLAXMI AND CO Vs. TRAFALGAR HOUSE CONSTRUCTION INDIA LIMITED
|
September 4, 1998 |
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PREMNATH RAGHUNATH NATEKAR Vs. JANARDHAN HARI NAIK
|
November 27, 1998 |
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PRESS TRUST OF INDIA EMPLOYEES UNION Vs. PRESS TRUST OF INDIA
|
October 15, 1998 |
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PRESTIGE SALES CORPORATION Vs. SPECIAL AND ACQUISITION OFFICER
|
July 2, 1998 |
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PRINCIPAL SUHAIL LOKHANDWALA Vs. MOHAN VISHNU RAWALE
|
September 14, 1998 |
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PUKHRAJ GANESHMAL JAIN Vs. ENFORCEMENT DIRECTOR FERA GOVERNMENT OF INDIA
|
December 1, 1998 |
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PUKHRAJ GANESHMAL JAIN Vs. ENFORCEMENT DIRECTOR FERA GOVERNMENT OF INDIA
|
January 12, 1998 |
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PUSHPA PRITHVIRAJ SARDESAI ALIAS PUSHPA SADASHIV DESAI Vs. STATE OF GOA
|
November 27, 1998 |
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QUCONIO ESTER MAUREON DE MELO Vs. DIRECTOR DIRECTORATE OF TECHNICAL EDUCATION GOVERNMENT OF GOA
|
October 15, 1998 |
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R N GATTANI Vs. ASHOK ZAVERI
|
February 9, 1998 |
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R N KAKKAR Vs. SULEIMON MUIBI
|
February 10, 1998 |
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R V JOGLEKAR Vs. HEAD MASTER OF SHRI DAMODAR VIDYALAYA HIGH SCHOOL
|
December 16, 1998 |
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RAFIQ ABDUL KARIM MERCHANT Vs. RAJENDRA SINGH SECRETARY TO GOVERNMENT OF MAHARASHTRA
|
January 15, 1998 |
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RAFIQUE RAJAK JAMDAR Vs. STATE OF MAHARASHTRA
|
January 9, 1998 |
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RAGESHREE R SAMANT Vs. SECRETARY SHARADASHRAM VIDYA MANDIR
|
March 11, 1998 |
|
RAGHU SHANKAR KALE Vs. STATE OF MAHARASHTRA
|
December 3, 1998 |
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RAGHUNATH J KHANDELWAL Vs. COLLECTOR OF PUNE
|
October 5, 1998 |
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RAGHUVIRSINGH RAMCHANDRASINGH THAKUR Vs. LAXMANBHAI D KURLAWALLA
|
February 2, 1998 |
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RAHEMAN KHAN AHMED KHAN Vs. STATE OF MAHARASHTRA
|
November 11, 1998 |
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RAHUL PUNDALIK BIRAHADE Vs. STATE OF MAHARASHTRA
|
November 24, 1998 |
|
RAJ GANGARAM BADHA Vs. STATE OF MAHARASHTRA
|
December 8, 1998 |
|
RAJARAM DAMODAR KHARE Vs. DIRECTOR OF TECHNICAL EDUCATION MAHARASHTRA STATE
|
July 14, 1998 |
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RAJARAM NAMDEO WAGHASARE Vs. STATE OF MAHARASHTRA
|
July 3, 1998 |
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RAJARAM RAU PATIL Vs. MARCEL DE PIEDADE BRAGANZA
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March 7, 1998 |
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RAJARAM S DHARVAT Vs. STATE
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February 12, 1998 |
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RAJENDRA BABASAHEB DESHMUKH Vs. SRIPAL JENE JINAPA PACHORE
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September 8, 1998 |
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RAJENDRA D RAUT Vs. ARYAN EDUCATION SOCIETY
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June 30, 1998 |
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RAJENDRA LAXMAN SALUNKHE Vs. STATE OF MAHARASHTRA
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February 4, 1998 |
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RAJENDRA SHAMBU FATARPEKAR Vs. STATE OF GOA AND OTHERS
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October 14, 1998 |
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RAJENDRA SHANTILAL BALDOTA Vs. SUBHASH KESHARMAL MUNOT
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July 28, 1998 |
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RAJESH BABU MHATRE Vs. INSPECTOR OF POLICE, DOMBIVALI P S
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January 13, 1998 |
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RAJESH M BHANGE Vs. STATE OF MAHARASHTRA
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January 12, 1998 |
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RAJESH NANAJI MORGHADE Vs. DARSHANA RAJESH MORGHADE
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July 18, 1998 |
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RAJESH OM PRAKASH KAKAR Vs. KEVAL KISHAN HITKARI
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August 4, 1998 |
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RAJINDER KUMAR SHARMA Vs. DIRECTORATE OF REVENUE INTELLIGENCE
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March 31, 1998 |
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RAJNIKASNT JAYANTILAL MEHTA Vs. REGIONAL PROVIDENT FUND
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September 8, 1998 |
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RAJSHEKHAR C HATTURE Vs. SPECIAL EXECUTIVE MAGISTRATE SOLAPUR
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December 23, 1998 |
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RAJU Vs. MEENA
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February 5, 1998 |
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RAJU DAGDU PAWAR Vs. STATE OF MAHARASHTRA
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January 15, 1998 |
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RAJU GHANASEKARAN Vs. C D SINGH
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September 30, 1998 |
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RAJU S O SHIVAJI THAKRE Vs. STATE OF MAHARASHTRA
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December 22, 1998 |
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RAJU SOMKARAN SALIAN Vs. STATE OF MAHARASHTRA
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April 23, 1998 |
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RAJU VIJAYKUMAR MANWANI Vs. STATE OF MAHARASHTRA
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October 5, 1998 |
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RALPH MIRANDA Vs. ANTI CORRUPTION BUREAU
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November 25, 1998 |
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RAM GOPAL WAGHDHARE Vs. SUDHIR RAM WAGHDHARE
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October 8, 1998 |
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RAM LAXMAN AAAGLE Vs. STATE OF MAHARASHTRA
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February 4, 1998 |
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RAMA PETROCHEMICALS LTD Vs. STARCHEM INDUSTRIES LIMITED
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April 17, 1998 |
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RAMA PETROCHEMICALS LTD Vs. STARCHEM INDUSTRIES LIMITED
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August 18, 1998 |
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RAMAKANT KHANDERIA Vs. ASPI MARKER DIRECTOR OF EASTERN STORES OF TRADING CO PVT LTD
|
October 5, 1998 |
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RAMAKANT M TIPNIS Vs. STATE OF MAHARASHTRA
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November 17, 1998 |
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RAMAKANT PANDURANG SAWANT Vs. STATE OF MAHARASHTRA
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January 13, 1998 |
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RAMANAND S O NANAKRAM LADDA Vs. KACHARULAL S O AMOLAKCHAND LODHA
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January 19, 1998 |
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RAMAPPA BHIMAPPA Vs. PHOENIX MILLS LIMITED
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November 12, 1998 |
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RAMBHAI NATHABHAI WAGHELA Vs. UNION OF INDIA
|
November 7, 1998 |
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RAMCHAND DAULATRAM CHHABRIA Vs. REGIONAL PROVIDENT FUND COMMISSIONER
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September 16, 1998 |
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RAMCHAND DOULATRAM CHHABRIA Vs. REGIONAL PROVIDENT FUND COMMISSIONER MAHARASHTRA AND GOA
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September 21, 1998 |
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RAMCHANDRA BALU UNDURE Vs. CHIEF OFFICER ICHALKARANJI MUNICIPAL COUNCIL
|
November 18, 1998 |
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RAMCHANDRA GANGARAM Vs. VASANT NARAYANDAS
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February 11, 1998 |
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RAMCHANDRA GENU THORAT Vs. STATE OF MAHARASHTRA
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January 22, 1998 |
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RAMCHANDRA MAHADEV SHINDE Vs. STATE OF MAHARASHTRA
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December 2, 1998 |
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RAMESH BABURAO EKAD Vs. STATE OF MAHARASHTRA
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September 21, 1998 |
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RAMESH BAPUSAHEB NALAWADE Vs. MANGALA RAMESH NALAWADE
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February 26, 1998 |
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RAMESH HARIBHAU DEOTALE Vs. COURT OF EXAMINERS OF HOMOEOPATHIC AND BIOCHEMIC SYSTEMS OF MEDICINE
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November 19, 1998 |
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RAMESH JETHALAL THAKKAR Vs. UNION OF INDIA
|
January 29, 1998 |
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RAMESH KUMAR RAJAYMOHAN Vs. STATE OF MAHARASHTRA
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February 6, 1998 |
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RAMESH MADHUKAR THOMBRE Vs. STATE OF MAHARASHTRA
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March 12, 1998 |
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RAMESH MADHUKAR THOMBRE Vs. STATE OF MAHARASHTRA
|
December 3, 1998 |
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RAMESH MAHADEO SAWANT Vs. DAULATRAO LEMBE
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August 5, 1998 |
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RAMESH MAYEKAR Vs. MARINA RESORTS PVT LTD
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July 10, 1998 |
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RAMESH PADMAKAR MHATRE Vs. KLYAN DOMBIVLI MUNICIPAL CORPORATION
|
December 18, 1998 |
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RAMESH RAGHOBA RANE Vs. KAMLABAI SAKHARAM PATIL
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January 9, 1998 |
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RAMESH RAMNARAYAN DANGARE Vs. VITHABAI W/O BHAUSAHEB WAKCHAURE
|
May 6, 1998 |
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RAMESH RAMNARAYAN DANGARE Vs. VITHABAI
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June 5, 1998 |
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RAMESH S O DAMODHAR DESHMUKH Vs. DAMODHAR S O DOMAJI DESHMUKH
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July 10, 1998 |
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RAMESH S O RAJARAM PAIL Vs. SHIVAJI KACHRU PATIL
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September 18, 1998 |
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RAMESH SAKHARAM DEOKAR Vs. STATE OF MAHARASHTRA
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November 10, 1998 |
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RAMESH TAPADE Vs. BAJAJ AUTO LIMITED
|
November 11, 1998 |
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RAMESHCHANDRA KAPOORCHAND JAIN Vs. ENFORCEMENT DIRECTORATE MUMBAI
|
February 10, 1998 |
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RAMESHWAR GOPIKISHAN TOSHNIWAL Vs. SAKHUBAI
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June 18, 1998 |
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RAMJAN ABBAS MOMIN Vs. STATE OF MAHARASHTRA
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September 11, 1998 |
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RAMKRISHNA GIRISHCHANDRA DODE Vs. ANAND GOVIND KELKAR
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October 13, 1998 |
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RAMNATH SADASHIV KOLTHARKAR Vs. STATE OF MAHARASHTRA
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December 10, 1998 |
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RAMNIKLAL CHATRABHUJ DESAI Vs. STATE OF MAHARASHTRA
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March 16, 1998 |
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RAMNIKLAL PREMCHAND MEHTA Vs. UNION OF INDIA
|
September 14, 1998 |
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RAMRAJ BALBHANDRA PANDE Vs. RAMRAJ RAMSUNDAR YADAV
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March 24, 1998 |
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RAMRAKH R BOHRA HARVEST DEAL SECURITIES LTD Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
|
November 6, 1998 |
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RAMZAN ALI Vs. MUNICIPAL CORPORATION OF GR BOMBAY
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November 30, 1998 |
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RAMZAN MBWANA MAZUWA Vs. STATE OF MAHARASHTRA
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April 22, 1998 |
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RANGANATH BABU BHOTE Vs. STATE OF MAHARASHTRA
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June 19, 1998 |
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RANGARAO SHANKARRAO Vs. PANDHARINATH EKNATH
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December 8, 1998 |
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RANGNATH RAMCHANDRA GALGALI Vs. PRALHAD GOPAL JOSHI
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January 25, 1998 |
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RANGNATH RAMCHANDRA GALGALI Vs. PRALHAD GOPAL JOSHI
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January 21, 1998 |
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RANGRAO S O SHANKARRAO Vs. PANDHARINATH S O EKNATH
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August 12, 1998 |
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RANJANA RAVINDRA GAONKAR Vs. RAVINDRA PARSHURAM GAONKAR
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January 28, 1998 |
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RANJIT PREMJIBHAI GOHIL Vs. STATE OF MAHARASHTRA
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July 27, 1998 |
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RAOSAHEB LAXMAN NAJAN Vs. STATE OF MAHARASHTRA
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December 15, 1998 |
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RAOSAHEB S O BABASAHEB KAKADE Vs. STATE OF MAHARASHTRA
|
September 21, 1998 |
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RASHTRIYA MILL MAZDOOR SANGH Vs. KAILASH KOLTE
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January 13, 1998 |
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RASHTRIYA MILL MAZDOOR SANGH Vs. KAILASH KOLTE
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January 16, 1998 |
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RASHTRIYA UPBHOKTA SAHAKARI SANSTHA Vs. JAYANTILAL DWARKADAS
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December 14, 1998 |
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RASIKIAL RATILAL GANDHI Vs. UNION OF INDIA
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June 17, 1998 |
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RATAN DHANSING PAWAR Vs. STATE OF MAHARASHTRA
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November 25, 1998 |
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RATANLAL SHYAMLAL MITTAL Vs. UMESH RATANLAL MITTAL
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July 10, 1998 |
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RATANSINGH VAKHTWARSINGH CHAUHAN Vs. STATE OF MAHARASHTRA
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October 7, 1998 |
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RAVI CHABIRAM SHARMA Vs. R H MENDONCA COMMISSIONER OF POLICE
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December 21, 1998 |
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RAVI VENKANTI BHADARGE Vs. BANSI DHURAJI BHADARGE
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December 16, 1998 |
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RAVINDRA DINKAR MALEKAR Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY
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August 3, 1998 |
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RAVINDRA MOTILAL PATIL Vs. STATE OF MAHARASHTRA
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September 9, 1998 |
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RAVINDRA N SATWE Vs. STATE OF MAHARASHTRA
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March 11, 1998 |
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RAVINDRA VASANTRAO BHINGARKAR Vs. BANK OF MAHARASHTRA
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November 23, 1998 |
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REGIONAL DIRECTOR OF EMPLOYEES STATE INSURANCE CORPORATION Vs. O H BAGAMAL AND CO
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March 26, 1998 |
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REKHA KAMLESH SHAH Vs. UNION OF INDIA
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October 13, 1998 |
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RELIANCE INDUSTRIES LIMITED Vs. ASSOCIATED BULK MOVERS
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January 12, 1998 |
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RENUKA LAUNGANI Vs. CHOTALAL AJMERA
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April 21, 1998 |
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RESHMA CONSTRUCTIONS Vs. STATE OF GOA
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March 12, 1998 |
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RICHARD JOSEPH D'SOUZA Vs. STATE OF MAHARASHTRA
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August 4, 1998 |
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RIYAZ ABDUL TARKASH Vs. STATE OF MAHARASHTRA
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November 6, 1998 |
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ROBERT PETER KADAM Vs. STATE OF MAHARASHTRA
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June 30, 1998 |
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ROHINTONSON Vs. STATE OF MAHARASHTRA
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September 14, 1998 |
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ROYAL GOAN BEACH CLUB Vs. USHA PADMANABHAN
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January 15, 1998 |
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RUSHAD T UDWADIA Vs. MAHARASHTRA MEDICAL COUNCIL
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December 3, 1998 |
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RUSY NOSHIRVAN MODY Vs. STATE OF MAHARASHTRA
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June 24, 1998 |
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RUSY NOSHIRVAN MODY Vs. STATE OF MAHARASHTRA
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June 23, 1998 |
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S IRANI SORKHAB Vs. DINSHAW AND DINSHAW
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September 11, 1998 |
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S L DHYANI Vs. CHINTAMAN JAGANNATH DASHPUTRE
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November 30, 1998 |
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S M KEJRIWAL Vs. P C GOENKA
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September 7, 1998 |
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S R GADRE AND CO Vs. RAMESHCHANDRAJI KANHAILALJI SHRAOGI
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July 30, 1998 |
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S RAMAMURTHI Vs. DAILY PRINTING AND ALLIED ENTERPRISES LTD
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July 15, 1998 |
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S S MIRANDA LIMITED Vs. RANGBAHADUR SINGH
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April 23, 1998 |
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S S PHOGAT Vs. CHIEF OF NAVAL STAFF
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October 12, 1998 |
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S S PHOGAT Vs. CHIEF OF NAVAL STAFF
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December 10, 1998 |
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S T BHINGARDIVE Vs. PUNAMCHAND KANHYALAL AGARWAL
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February 4, 1998 |
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S T HATIM AND CO Vs. COMMISSIONER OF INCOME TAX
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June 9, 1998 |
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S.D. KANGUTKAR Vs. STATE OF MAHARASHTRA
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November 3, 1998 |
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SACHIN S O SUBHASH SHETE Vs. STATE OF MAHARASHTRA
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December 8, 1998 |
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SACHIN SUBHASH SHETE Vs. STATE OF MAHARASHTRA
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August 12, 1998 |
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SADA SHIV MANOHAR PARKAR Vs. STATE OF MAHARASHTRA
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July 15, 1998 |
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SADANAND SONY GANDHI Vs. VASANT BALKRISHANA GANDHI
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November 7, 1998 |
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SADASHIV ANANDRAO GHADGE Vs. SAMPAT JOTIRAM GODSE
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November 24, 1998 |
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SADASHIV BAPURAO APTE Vs. EXECUTIVE ENGINEER NORTH BOMBAY DIVISION
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April 30, 1998 |
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SADASHIV MARYA PATIL Vs. STATE OF MAHARASHTRA
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July 20, 1998 |
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SADHU B SALION Vs. KUSUM KUMAR
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August 28, 1998 |
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SAEEDA KHANAM Vs. MALEGAON MUNICIPAL SCHOOL BOARD
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August 17, 1998 |
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SAGUN DIPU HARMALKAR Vs. RAMAKANT RAMNATH HARMALKAR
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March 16, 1998 |
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SAHEBBI SYED QAYAMUDDIN Vs. STATE OF MAHARASHTRA
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July 1, 1998 |
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SAHEBRAO HARIDAS PATIL Vs. STATE OF MAHARASHTRA
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November 25, 1998 |
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SAHYADRI SAHAKARI KHAREDI VIKRI SANGH Vs. STATE OF MAHARASHTRA
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July 22, 1998 |
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SAKHARBAI VITHA DEORE Vs. RAMBHABAI GANGADHAR DABHADE
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July 17, 1998 |
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SAKHAULLAH DARAB KHAN Vs. VISVESVERAYA REGIONAL COLLEGE
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December 2, 1998 |
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SAKHAULLAH S O DARAB KHAN Vs. VISVESVERAYA REGIONAL COLLEGE OF ENGINEERING NAGPUR
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February 12, 1998 |
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SALAR HAJI USMAN PATEL Vs. SABNOOR D/O ALISHA JAMADAR
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September 24, 1998 |
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SAMBHAJI D HENDRE Vs. STATE OF MAHARASHTRA
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February 4, 1998 |
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SAMBHAJI WAMANRAO CHAVAN Vs. STATE OF MAHARASHTRA
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December 15, 1998 |
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SAMPAT GANPATI JAWALE Vs. STATE OF MAHARASHTRA
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September 29, 1998 |
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SANDVIK ASIA LIMITED Vs. MOTOROL INDIA LTD
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November 12, 1998 |
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SANGEETA Vs. PRESIDING OFFICER TAHSILDAR
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September 24, 1998 |
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SANGEETA PIYUSH RAJ Vs. PIYUSH CHATURBHUJ RAJ
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January 14, 1998 |
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SANGEETA PIYUSH RAJ Vs. PIYUSH CHATURBHUJ RAJ
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January 13, 1998 |
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SANGLI BANK LIMITED Vs. KANISHKA INVESTMENTS PRIVATE LIMITED
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November 19, 1998 |
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SANGLI BANK LTD Vs. VEERA PLASTICS
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September 2, 1998 |
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SANJAY BABAN BHUJBAL Vs. STATE OF MAHARASHTRA
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February 16, 1998 |
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SANJAY CHANGDEO KHADE Vs. STATE OF MAHARASHTRA
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September 9, 1998 |
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SANJAY P KOTHARI Vs. MAHANAGAR TELEPHONE NIGAM LIMITED
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July 8, 1998 |
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SANTOSH CHANDRAKANT GAONKAR Vs. STATE OF GOA
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July 27, 1998 |
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SANTOSH KRISHNA TANDEL Vs. COMMISSIONER OF POLICE
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September 23, 1998 |
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SANTOSH MARINE WORKS Vs. UNION OF INDIA (UOI) AND ORS.
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October 16, 1998 |
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SANTOSH NAMDEO CHORGE Vs. STATE OF MAHARASHTRA
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November 5, 1998 |
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SARAL MANUFACTURING CO Vs. STATE OF MAHARASHTRA
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November 19, 1998 |
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SARDAR INDER SINGH JAWAR SINGH Vs. STATE BANK OF INDIA
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February 6, 1998 |
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SARJERAO S O RAMRAO POLE Vs. STATE OF MAHARASHTRA
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April 22, 1998 |
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SAROJ MAMDANI Vs. STATE OF MAHARASHTRA
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September 25, 1998 |
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SAROJ TEJPAL JAIN Vs. VISHWAKARMA BUILDERS PVT LTD
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July 22, 1998 |
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SARSABAI Vs. STATE OF MAHARASHTRA
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February 13, 1998 |
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SARVA SHRAMIK SANGH Vs. SILK & ART SILK MILLS
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August 3, 1998 |
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SATISH KUMAR BANWARILAL SHARMA Vs. MAJOR VIRENDRA D GANJU
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July 18, 1998 |
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SATISH RATILAL RAWAL Vs. UNION OF INDIA
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August 19, 1998 |
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SATISH SHANKARRAO GHORGE Vs. STATE OF MAHARASHTRA
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August 27, 1998 |
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SATISH VISHWANATH PALASDEKAR Vs. STATE OF MAHARASHTRA
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September 15, 1998 |
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SATLIBOI AND COMPANY LTD Vs. STATE OF MAHARASHTRA
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January 16, 1998 |
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SATYENDRASINGH SETHI Vs. LORDS GROUP HOUSING FINANCE LTD
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November 13, 1998 |
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SAUDI ARABIAN AIRLINES Vs. SHEHNAZ MUDBHATKAL
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November 25, 1998 |
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SAVAJI ALIAS SAHAJI RAMCHANDRA PATIL Vs. RUKHMINI ANANT KURANE
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February 10, 1998 |
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SAVANTA ANNA POL Vs. STATE OF MAHARASHTRA
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November 9, 1998 |
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SAVITA BANDODKAR Vs. EDMUNDO RODRIGUES
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December 1, 1998 |
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SAVITA BANDODKAR Vs. EDMUNDO RODRIGUES
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January 12, 1998 |
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SAVITRI TWISTEX PVT LTD Vs. ARUN PASARI
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July 9, 1998 |
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SAVLARAM SHANKAR WAGHCHAVARE Vs. STATE OF MAHARASHTRA
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March 23, 1998 |
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SBI COMMERCIAL AND INTERNATIONAL BANK LTD Vs. PLAZA PANCHSIL ESTATES PVT LTD
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December 7, 1998 |
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SCAN ORGANICS LIMITED Vs. MUKESH BABU FINANCIAL SERVICES LTD
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January 20, 1998 |
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SECURITIES & EXCHANGE BOARD OF INDIA Vs. LIBRA PLANTATION LTD.
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October 6, 1998 |
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SECURITIES AND EXCHANGE BOARD OF INDIA Vs. SPG GREEN GOLD PLANTATIONS LTD.
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November 10, 1998 |
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SECURITIES AND EXCHANGE BOARD OF INDIA Vs. LIBRA PLANTATION LTD
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June 16, 1998 |
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SETHIA TRADERS Vs. TATA FINANCE LTD
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October 7, 1998 |
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SHABBIR KHAN Vs. KRISHNA BABUSSO NAIK
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March 23, 1998 |
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SHADAB S O SIDDIQ KHAN Vs. R H MENDONCA
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September 1, 1998 |
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SHAH HYDER BEIG Vs. STATE OF MAHARASHTRA
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August 27, 1998 |
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SHAHEDA SARWAR KHAN Vs. SARWAR AHMED RAUF KHAN
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May 10, 1998 |
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SHAHEDA SARWAR KHAN Vs. SARWAR AHMED RAUF KHAN
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October 5, 1998 |
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SHAIKH CHIRAGUIDDIN Vs. KRISHNA BABLO GAONKAR
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December 3, 1998 |
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SHAIKH MEHBOOB ABDUL RAHIMAN Vs. AFJALKHAN AMIRKHAN
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February 13, 1998 |
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SHAIKH MOHAMED SALIM KARIMULLAH Vs. STATE OF MAHARASHTRA
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January 29, 1998 |
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SHAIKH SAJAN JIVANBHAI SHAIKH Vs. STATE OF MAHARASHTRA
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October 12, 1998 |
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SHAILA D VARERKAR Vs. STATE OF MAHARASHTRA
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December 18, 1998 |
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SHAILAJA Vs. DEPUTY DIRECTOR OF EDUCATION
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November 24, 1998 |
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SHAILAJA ASHOKRAO WALSE Vs. STATE OF MAHARASHTRA
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December 7, 1998 |
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SHAILESH MADHUBHAI RATHOD Vs. STATE OF MAHARASHTRA
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September 28, 1998 |
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SHAKRI AUTOMOTIVE ENTERPRISES Vs. VASU BHATIA
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January 20, 1998 |
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SHAKUNTALA BHAGWAT KSHIRSAGAR Vs. STATE OF MAHARASHTRA
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May 6, 1998 |
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SHAMIM BANU Vs. R H MENDONCA
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February 11, 1998 |
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SHAMIM BANU Vs. R H MENDONCA AND ANOTHER
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November 2, 1998 |
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SHAMIM MULLA N MULLA Vs. HUSSEINBHAI ALIAS MITHUBHAI
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August 5, 1998 |
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SHAMRAO VITHOBA PACHUDE Vs. STATE OF MAHARASHTRA
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December 22, 1998 |
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SHANKAR DADA PAGARE Vs. BALU SAWALIRAM PAGARE
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October 14, 1998 |
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SHANKAR DIGAMBAR CHAVAN Vs. STATE OF MAHARASHTRA
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March 25, 1998 |
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SHANKAR DINKAR BHOITE Vs. STATE OF MAHARASHTRA
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January 7, 1998 |
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SHANKAR KISHAN GOHANE Vs. KALPANA SHANKAR GOHANE
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February 18, 1998 |
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SHANKAR MAHIA ANDHER Vs. UNION OF INDIA
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July 28, 1998 |
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SHANKAR MAHIA ANDHER Vs. UNION OF INDIA
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July 24, 1998 |
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SHANKAR S O DATTU DHANGAR Vs. DHONDOPANT NARAYAN KULKARNI
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June 5, 1998 |
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SHANKAR S/O DATTU DHANGAR Vs. DHONDOPANT NARAYAN KULKARNI
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May 6, 1998 |
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SHANKAR SAVALA CHAVAN Vs. STATE OF MAHARASHTRA
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June 11, 1998 |
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SHANKAR SHRIDHAR KAVALE Vs. STATE OF MAHARASHTRA
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March 20, 1998 |
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SHANKARLAL GANULAL KHANDELWAL Vs. BALMUKUND SURAJMAL BHARUKA
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October 16, 1998 |
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SHANKARRAO DATTATRAYA KALYANKAR Vs. VISHWASRAO DADASAHEB PATIL
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September 7, 1998 |
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SHANTABAI S CACULO Vs. NAZIAZENO FERNANDES
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March 7, 1998 |
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SHANTABAI TUKARAM WALWALKAR Vs. TUKARAM VISHNU WARANG
|
May 6, 1998 |
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SHANTARAM FATU PRABHU DESAI Vs. HARSHA UMESH SARDESSAI
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February 17, 1998 |
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SHANTARAM HIRACHAND DANEZ Vs. NARAYAN BAPUSA FULPAGAR
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September 11, 1998 |
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SHANTARAM HIRACHAND DANEZ Vs. NARAYAN BAPUSA FULPAGAR
|
November 9, 1998 |
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SHANTARAM SHANKAR NAIK Vs. KAMAL MOHAN GIRI
|
June 19, 1998 |
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SHASHIKANT RAJARAM DANDEKAR Vs. VIJAYA SHRIPAD KALE
|
December 15, 1998 |
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SHASHIKANT S PATIL Vs. HON'BLE HIGH COURT OF JUDICATURE
|
February 18, 1998 |
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SHASHIKANT S SHELDEKAR Vs. CENTRAL BANK OF INDIA
|
May 2, 1998 |
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SHEGAR KAVERIAPPA KAUNDER Vs. STATE OF MAHARASHTRA
|
November 18, 1998 |
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SHEILA MASSEY Vs. MARJORIE FERNANDESE
|
September 1, 1998 |
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SHEKHAR GHANSHAM PATHARE Vs. ATHARVA BUILDERS PVT LTD
|
August 6, 1998 |
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SHERKHAN ALIAS SHERU KADAR KHAN Vs. R H MENDONCA
|
October 9, 1998 |
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SHETKARI SAHAKARI SANGH LIMITED Vs. SHAHUWADI TALUKA SHETKARI SAHAKARI KHAREDI VIKRI SANGH
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September 2, 1998 |
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SHETTY BHAVANI PATIL Vs. INDRABAI W/O.RAMRAO PATIL
|
March 11, 1998 |
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SHILPA SUBHASH DHUNDUR Vs. RATNAGIRI NAGAR PARISHAD
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November 13, 1998 |
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SHIVAJI GANU NAIK Vs. STATE OF MAHARASHTRA
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March 10, 1998 |
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SHIVAJI PUNDALIK PAWAR Vs. STATE OF MAHARASHTRA
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September 18, 1998 |
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SHIVAJI VITHAL BARDE Vs. STATE OF MAHARASHTRA
|
January 16, 1998 |
|
SHIVGONDA MALLAPPA HUCHGOND Vs. RAMGONDA B SANTI
|
October 7, 1998 |
|
SHIVKUMAR SHIVAPPA HATTI Vs. RAJENDRAKUMARI RAMESH SHEKHAVAT
|
February 12, 1998 |
|
SHIVRAJ CHANDRAPPA YADAV Vs. STATE OF MAHARASHTRA
|
March 6, 1998 |
|
SHIVRAJ CHANDRAPPA YADAV Vs. STATE OF MAHARASHTRA
|
June 3, 1998 |
|
SHIVRAM G JAJOO Vs. S CHAUDHARI
|
November 20, 1998 |
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SHIVRAM MAHADEO LELE Vs. HINGANE SHRIKISHAN SANSTHA
|
February 5, 1998 |
|
SHOBHA Vs. VIVEKANAND SAVALARAM SONGAONKAR
|
March 19, 1998 |
|
SHRANGDHAR ALIAS BAL PURSHOTTAM KANHERE Vs. V M JOG ENGINEERING LTD
|
August 6, 1998 |
|
SHRAWAN MAHIPATRAO HEDAOO Vs. STATE OF MAHARASHTRA
|
July 21, 1998 |
|
SHRI BERNARD B. GOMES ALIAS PETER G. GOMES AND ORS. Vs. SMT. PRESCILLA LOPES E.FERNANDES AND ORS.
|
February 3, 1998 |
|
SHRIKANT A BICHOLKAR Vs. STATE OF GOA
|
March 11, 1998 |
|
SHRIKANT ALIAS S SHANKAR Vs. STATE OF MAHARASHTRA
|
June 12, 1998 |
|
SHRIKANT ALIAS S SHANKAR Vs. STATE OF MAHARASHTRA
|
December 6, 1998 |
|
SHRIKANT GANGARAM TELI Vs. BHASKAR NARAYAN KUVALEKAR
|
September 17, 1998 |
|
SHRIKISAN ZUMBARLAL BOOB Vs. STATE OF MAHARASHTRA
|
July 2, 1998 |
|
SHRIMANT S O BABURAO SARODE Vs. STATE OF MAHARASHTRA
|
July 30, 1998 |
|
SHRIRAM A GHOLAP Vs. KISAN J JEJURIKAR
|
June 25, 1998 |
|
SHYAMJI BHIKA SOLANKI Vs. UNION TERRITORY OF DIU AND DAMAN
|
July 14, 1998 |
|
SHYAMRAO VISHNU PATIL Vs. STATE OF MAHARASHTRA
|
February 16, 1998 |
|
SIDDIQUI BADLU KHAN Vs. STATE OF MAHARASHTRA
|
March 31, 1998 |
|
SIDRAM DATTU PATIL Vs. STATE OF MAHARASHTRA
|
January 14, 1998 |
|
SIM SIM TRADING COMPANY Vs. CREAM CREATION
|
December 15, 1998 |
|
SITARAM ATMARAM RAMTEKE Vs. MAROTI MOTIRAM MESHRAM
|
August 24, 1998 |
|
SITARAM BANSI PAWAR Vs. STATE OF MAHARASHTRA
|
January 6, 1998 |
|
SITARAM SAHADU BORADE Vs. STATE OF MAHARASHTRA
|
July 28, 1998 |
|
SITARAM SHANKAR RODE Vs. STATE OF MAHARASHTRA
|
April 23, 1998 |
|
SKODA AFONSO Vs. MOTOR ACCIDENT CLAIMS TRIBUNAL PANAJI GOA
|
November 18, 1998 |
|
SKOL BREWERIES LIMITED Vs. SANMAN DISTRIBUTORS PRIVATE LIMITED
|
December 15, 1998 |
|
SMITA SUBHASH BHAGAT Vs. DIRECTOR OF EDUCATION GOA
|
November 5, 1998 |
|
SMT. PARVOTI SHANKAR MIRAJKAR AND ORS. Vs. SHRI KAMALAKANT GOVIND NATEKAR AND ORS.
|
August 20, 1998 |
|
SMT. VANDANA VIKAS WAGHMARE AND ETC. Vs. STATE OF MAHARASHTRA AND ORS.
|
June 22, 1998 |
|
SOCIEDADE DE FOMENTO INDUSTRIAL LIMITED Vs. RAVINDRANATH SUBRAYA KAMAT
|
August 5, 1998 |
|
SOHRAB ALI KHAN Vs. STATE OF MAHARASHTRA
|
October 13, 1998 |
|
SOLGABAI SUNIL PAWAR Vs. STATE OF MAHARASHTRA
|
January 15, 1998 |
|
SONBA NABAJI KAMBLE Vs. STATE OF MAHARASHTRA
|
November 26, 1998 |
|
SONIA SENROY OF MUMBAI Vs. AMIT SENROY OF MUMBAI
|
April 22, 1998 |
|
SOU RUKMINI ALIAS MANGAL MAHADEO GAIKWAD Vs. MAHADEO MARUTI GAIKWAD
|
December 10, 1998 |
|
SOUTHERN AUTOMATIC INDUSTRIES PRIVATE LIMITED Vs. N S TALPADE
|
August 29, 1998 |
|
SPACE AGE INDUSTRIAL PROJECTS LTD. Vs. SYNDICATE BANK
|
July 20, 1998 |
|
SPECIAL LAND ACQUISITION OFFICER Vs. A H WADIA CHARITY TRUST
|
August 14, 1998 |
|
SRJ PEETY STEELS PRIVATE LIMITED JALNA Vs. MAHARASHTRA STATE ELECTRICITY BOARD AURANGABAD
|
October 15, 1998 |
|
STANDARD GREASES Vs. UNION OF INDIA
|
January 28, 1998 |
|
STARIT INDIA LTD Vs. STATE
|
August 28, 1998 |
|
STARIT INDIA LTD Vs. STARIT INDIA LTD
|
August 28, 1998 |
|
STATE BANK OF INDIA Vs. CHARU PRINTING INKS
|
March 27, 1998 |
|
STATE BANK OF INDIA Vs. B E BILLIMORIA AND CO LTD
|
February 16, 1998 |
|
STATE OF BIHAR Vs. HINDUSTAN CONSTRUCTION COMPANY LIMITED
|
March 20, 1998 |
|
STATE OF GOA Vs. GANESH RAJARAM KADAM
|
March 26, 1998 |
|
STATE OF GOA Vs. NAGUESH RAYA NAIK
|
April 2, 1998 |
|
STATE OF GOA Vs. NAGUESH RAYA NAIK
|
February 4, 1998 |
|
STATE OF MAHARASHTRA Vs. BHIMGONDA NAGONDA PARVATE PATIL
|
March 3, 1998 |
|
STATE OF MAHARASHTRA Vs. NAIM EMMAMUDDIN CHIKHALEKAR
|
January 12, 1998 |
|
STATE OF MAHARASHTRA Vs. RAJKUMAR SINGH
|
January 12, 1998 |
|
STATE OF MAHARASHTRA Vs. DNYANESHWAR RAKMAJI AHER
|
January 20, 1998 |
|
STATE OF MAHARASHTRA Vs. J P JOSHI
|
April 20, 1998 |
|
STATE OF MAHARASHTRA Vs. BABU alias BABUSYA VITHAL RATHOD
|
April 17, 1998 |
|
STATE OF MAHARASHTRA Vs. PRAVIN VRAJANG GALA
|
April 18, 1998 |
|
STATE OF MAHARASHTRA Vs. GULAM RASOOL DAWOOD MALVI
|
March 23, 1998 |
|
STATE OF MAHARASHTRA Vs. KALI EDULJI VAID
|
March 9, 1998 |
|
STATE OF MAHARASHTRA Vs. HIRJI DHANJI SHAH
|
March 9, 1998 |
|
STATE OF MAHARASHTRA Vs. RAMDAS SHANKAR KURLEKAR
|
August 31, 1998 |
|
STATE OF MAHARASHTRA Vs. NARENDRA DEVAJI CHAFEKAR
|
September 6, 1998 |
|
STATE OF MAHARASHTRA Vs. SURESH S O MOTIRAM MASRAM
|
August 5, 1998 |
|
STATE OF MAHARASHTRA Vs. IQBAL MOHAMMAD MEMON
|
August 10, 1998 |
|
STATE OF MAHARASHTRA Vs. VILAS PANDURANG PATIL
|
July 29, 1998 |
|
STATE OF MAHARASHTRA Vs. HANUMANT KESHAV PISAL
|
July 23, 1998 |
|
State of Maharashtra Vs. Mesu Dhondiba Vidhate
|
July 24, 1998 |
|
STATE OF MAHARASHTRA Vs. SAHEBRAO SHIVRAM JAGTAP
|
July 20, 1998 |
|
STATE OF MAHARASHTRA Vs. TATYABA NAMDEO PATINGRAO
|
July 1, 1998 |
|
STATE OF MAHARASHTRA Vs. MOHAN RADHAKRISHNA PEDNEKAR
|
July 2, 1998 |
|
STATE OF MAHARASHTRA Vs. JAYRAM LAXMAN NAIK
|
July 9, 1998 |
|
STATE OF MAHARASHTRA Vs. RAMAJAN SAMSHER SUBHEDAR
|
July 9, 1998 |
|
STATE OF MAHARASHTRA Vs. VINDYCHAL KAMHA KEWAT
|
July 6, 1998 |
|
STATE OF MAHARASHTRA Vs. PANDURANG TUKARAM KAMALAKAR
|
July 8, 1998 |
|
STATE OF MAHARASHTRA Vs. TUSHAR GOVINDJI SHAH
|
July 8, 1998 |
|
STATE OF MAHARASHTRA Vs. DATTA MARUTI SALAGAR
|
July 10, 1998 |
|
STATE OF MAHARASHTRA Vs. SURENDRA KUMAR MEVALAL MEHESH
|
July 10, 1998 |
|
STATE OF MAHARASHTRA Vs. TANAJI DAGADU CHAVAN
|
June 11, 1998 |
|
STATE OF MAHARASHTRA Vs. GOVINDRAO DASHRATH PATANGE
|
June 19, 1998 |
|
STATE OF MAHARASHTRA Vs. SURESH MOTIRAM MASRAM
|
May 8, 1998 |
|
STATE OF MAHARASHTRA Vs. NARENDRA DEVAJI CHAFEKAR
|
June 9, 1998 |
|
STATE OF MAHARASHTRA Vs. LALIT S NAGPAL
|
December 24, 1998 |
|
STATE OF MAHARASHTRA Vs. C P KRISHNA NAIR
|
December 21, 1998 |
|
STATE OF MAHARASHTRA Vs. NAIM EMMAMUDDIN CHIKHALEKAR
|
December 1, 1998 |
|
STATE OF MAHARASHTRA Vs. RAJKUMAR SINGH
|
December 1, 1998 |
|
STATE OF MAHARASHTRA Vs. TANAJI DAGADU CHAVAN
|
November 6, 1998 |
|
STATE OF MAHARASHTRA Vs. S P MUNJE
|
November 17, 1998 |
|
STATE OF MAHARASHTRA Vs. UTTAMRAO G KALE
|
November 25, 1998 |
|
STATE OF MAHARASHTRA Vs. MAHADEO SHIVRAM SALUNKHE
|
November 25, 1998 |
|
STATE OF MAHARASHTRA Vs. RAJESH ALIAS PAPPA R SUVARNA
|
November 23, 1998 |
|
STATE OF MAHARASHTRA Vs. ANIL VISHNU AHER
|
November 23, 1998 |
|
STATE OF MAHARASHTRA Vs. IQBAL MOHAMMED MEMON
|
October 8, 1998 |
|
STATE OF MAHARASHTRA Vs. PRADEEPKUMAR BHUKANDAS SHAH
|
October 9, 1998 |
|
STATE OF MAHARASHTRA Vs. MOHAMMAD SAFI NOOR MOHAMMAD SHAIKH
|
September 25, 1998 |
|
STATE OF MAHARASHTRA Vs. NAGNATH MUNJAJI SHIKARE
|
September 27, 1998 |
|
STATE OF MAHARASHTRA Vs. SURENDRA KUMAR MEVALAL MAHESH
|
October 7, 1998 |
|
STATE OF MAHARASHTRA Vs. DHARMENDRA AMBAR MOHITE
|
September 10, 1998 |
|
STATE OF MAHARASHTRA Vs. KALAVATI HANUMANT MODAK
|
September 8, 1998 |
|
STATE OF MAHARASHTRA Vs. NILKANT SHANKAR BHABAL
|
September 2, 1998 |
|
STATE OF MAHARASHTRA Vs. SANTOSH PANDURANG NAIK
|
January 20, 1998 |
|
STATE OF MAHARASHTRA Vs. SURYAKANT DATTATRAYA BHABAL
|
February 24, 1998 |
|
STATE OF MAHARASHTRA Vs. KAMALAKAR GHANSHYAM KHADE
|
June 19, 1998 |
|
STATE OF MAHARASHTRA Vs. RAMESHKUMAR AMRITLAL MEHTA
|
October 16, 1998 |
|
STATE OF MAHARASHTRA Vs. ANIL S NAGPAL
|
February 6, 1998 |
|
STATE OF MAHARASHTRA Vs. MOHAMMED SHAKIL MOHAMMED YUSUF
|
February 3, 1998 |
|
STATE OF MAHARASHTRA Vs. DINANATH NARSYA TAMBAKHU
|
March 10, 1998 |
|
STATE OF MAHARASHTRA Vs. BABURAO KUNDLIK TAVARE
|
July 28, 1998 |
|
STATE OF MAHARASHTRA Vs. DAJI JAITU SONGAL
|
July 30, 1998 |
|
STATE OF MAHARASHTRA Vs. SUHAS GULABRAO HASE
|
September 29, 1998 |
|
STATE OF MAHARASHTRA Vs. SHANKAR SURAJLAL PARDESHI
|
January 9, 1998 |
|
STATE OF MAHARASHTRA Vs. MADHAV HARI DAMLE
|
March 31, 1998 |
|
STATE OF MAHARASHTRA Vs. DNYANU DHONDI KHOT
|
June 16, 1998 |
|
STATE OF MAHARASHTRA Vs. BAJIRAO DHONDIRAM CHAVAN
|
May 4, 1998 |
|
STATE OF MAHARASHTRA Vs. LATIF ALIAS VASANT COMPANY
|
April 23, 1998 |
|
STATE OF MAHARASHTRA Vs. BHALCHANDRA DHANDOPANT SAPTE
|
June 29, 1998 |
|
STATE OF MAHARASHTRA Vs. VINODKUMAR VRANDAVANDAS KANABAR
|
December 11, 1998 |
|
STATE OF MAHARASHTRA Vs. AHILKUMAR VRANDAVANDAS KANABAR
|
December 14, 1998 |
|
STATE OF MAHARASHTRA Vs. LALIT SHANKAR KHANDAGALE
|
September 23, 1998 |
|
STATE OF MAHARASHTRA Vs. HINDURAO LAXMAN SALUNKE
|
October 16, 1998 |
|
STATE OF MAHARASHTRA Vs. SURYAKANT DATTATRAYA BHABAL
|
February 23, 1998 |
|
STATE OF MAHARASHTRA SURESH DHONDIRAM SHINDE Vs. STATE OF MAHARASHTRA SACHIN SHIVSHANKAR MENON
|
August 27, 1998 |
|
STEPHEN LASLIE VICTOR DSOUZA Vs. STANLEY ANTONY DSOUZA AND LAXMI AITHAPPA SHARMA
|
February 26, 1998 |
|
SUBHASH A CHARI Vs. DIRECTOR OF EDUCATION
|
March 27, 1998 |
|
SUBHASH ANNASAHEB ALANDKAR Vs. SIDHESHWAR FINANCE CORPORATION
|
September 30, 1998 |
|
SUBHASH MALLIKARJUN MENASE Vs. STATE OF MAHARASHTRA
|
June 23, 1998 |
|
SUBHASH PARASNATH PANDE Vs. STATE OF MAHARASHTRA
|
March 25, 1998 |
|
SUBHASH TATOBA NIKAM Vs. HONOURABLE HIGH COURT OF JUDICATURE OF BOMBAY
|
December 3, 1998 |
|
SUBHASH TRADING COMPANY Vs. MUNICIPAL CORPORATION
|
June 24, 1998 |
|
SUDHAKAR SHRIDHAR SUMANT Vs. SHETKARI SAHAKARI SAKHAR KARKHANA LTD
|
October 1, 1998 |
|
SUDHAKAR SHRIDHAR SUMANT Vs. SHETKARI SAHAKARI SAKHAR KARKHANA LIMITED SANGLI
|
October 15, 1998 |
|
SUDHATAI PANDURANG KALE Vs. STATE OF MAHARASHTRA
|
April 3, 1998 |
|
SUDHATAI PANDURANG KALE Vs. STATE OF MAHARASHTRA
|
March 4, 1998 |
|
SUDHIR DEORUKHKAR Vs. STATE OF MAHARASHTRA
|
September 2, 1998 |
|
SUDHKAR LAXMANRAO JADHAV Vs. UNION OF INDIA
|
September 29, 1998 |
|
SUGANDHA MANIK KANE Vs. CONSERVATOR OF FORESTS
|
February 4, 1998 |
|
SUHAS BHIMRAO GADHAVE Vs. STATE OF MAHARASHTRA
|
August 14, 1998 |
|
SUJATA GOPAL NAGALKAR Vs. GOPAL NARAYANRAO NAGALKAR
|
March 19, 1998 |
|
SUJATA WAMAN NAVKHANDE Vs. STATE OF MAHARASHTRA
|
June 10, 1998 |
|
SUKHLAL CHUNILAL GHAGANI Vs. HARISH SUVARNE
|
February 5, 1998 |
|
SULABHA RAMCHANDRA JADHAV Vs. KALIDAS DNYANDEO PATIL
|
April 15, 1998 |
|
SULE KAREEM Vs. ASSISTANT COLLECTOR OF CUSTOMS
|
April 1, 1998 |
|
SULTAN ALI PIRJI Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY
|
August 4, 1998 |
|
SUMAN VITHAL SHINDE Vs. STATE OF MAHARASHTRA
|
March 31, 1998 |
|
SUMANGAL VEERBAHADUR RANA Vs. STATE OF MAHARASHTRA
|
July 18, 1998 |
|
SUMATI NAIK Vs. DILIP FATARPEKAR
|
November 24, 1998 |
|
SUNDARI CHANDU PUJARI Vs. MUNICIPAL COMMISSIONER
|
January 19, 1998 |
|
SUNDER CHHANNA SHINDE Vs. STATE OF MAHARASHTRA
|
September 18, 1998 |
|
SUNIL LAXMAN MANKAR Vs. STATE OF MAHARASHTRA
|
February 4, 1998 |
|
SUREN VADILAL KOTHARI Vs. SUDHIR VADILAL KOTHARI
|
September 2, 1998 |
|
SURENDRA S JUNEJA Vs. STATE OF MAHARASHTRA
|
January 6, 1998 |
|
SURENDRAKUMAR TILAKKUMAR AGARWAL Vs. FOOD CORPORATION OF INDIA
|
February 2, 1998 |
|
SURESH B PATIL Vs. STATE OF MAHARASHTRA
|
February 24, 1998 |
|
SURESH D NAIK Vs. STATE OF GOA
|
July 9, 1998 |
|
SURESH D NAIK Vs. STATE OF GOA
|
September 7, 1998 |
|
SURESH EXPORTS Vs. ORIENT SHREYAS
|
August 18, 1998 |
|
SURESH RAMA SAKAT Vs. STATE OF MAHARASHTRA
|
December 8, 1998 |
|
SURESH S O KASHIRAMJI DURUGKAR Vs. STATE OF MAHARASHTRA
|
November 10, 1998 |
|
SURESH SHIRODKAR Vs. ADMINISTRATIVE TRIBUNAL GOA DAMAN AND DIU
|
January 22, 1998 |
|
SURESH SRINIVASAN IYENGAR Vs. STATE OF MAHARASHTRA
|
March 31, 1998 |
|
SURESH VORA Vs. MINOO PARAMROJ PASTAKIE
|
December 15, 1998 |
|
Surjitsingh Akhtyarsingh Lohit Vs. State of Maharashtra
|
July 31, 1998 |
|
SURUCHI CHAND Vs. NARESH CHAND
|
January 23, 1998 |
|
SURYA FLEXIBLE LAMINATES PVT LTD Vs. CHETAN V RUPARELIA
|
March 27, 1998 |
|
SUSHILABAI Vs. RAVAN ELJI PATIL
|
August 27, 1998 |
|
SUSHILABAI DANTYE Vs. GANPAT KUDTARKAR
|
February 17, 1998 |
|
SUSHILKUMAR NEMKUMAR PORWAL Vs. NEMKUMAR KESRIMAL PORWAL
|
August 3, 1998 |
|
SWASTIK RUBBER PRODUCTS LTD., PUNE Vs. PANDURANG RAMCHAND,PUNE
|
July 30, 1998 |
|
SWATI AVINASH PATWARDHAN Vs. UNIVERSITY OF PUNE
|
January 27, 1998 |
|
SWATI PRASHANNAKUMAR OGALE Vs. PRASANNAKUMAR VISHWANATH
|
March 9, 1998 |
|
T K DOSHI Vs. DIPCHAND J TASWALA
|
September 28, 1998 |
|
T.V. SUBRAMANIAN AND OTHERS Vs. STATE OF GOA AND ANOTHER
|
August 7, 1998 |
|
TABASAHIB PATILBHA GAWALI Vs. STATE OF MAHARASHTRA
|
November 24, 1998 |
|
TALMAKIWADI CO OPERATIVE HOUSING SOCIETY LIMITED Vs. DIVISIONAL JOINT REGISTRAR CO OPERATIVE SOCIETIES
|
September 11, 1998 |
|
TALMAKIWADI CO OPERATIVE HOUSING SOCIETY LIMITED Vs. DIVISIONAL JOINT REGISTRAR CO OPERATIVE SOCIETIES
|
November 10, 1998 |
|
TALMAKIWADI CO OPERATIVE HOUSING SOCIETY LIMITED BOMBAY Vs. DIVISIONAL JOINT REGISTRAR CO OPERATIVE SOCIETIES BOMBAY
|
November 9, 1998 |
|
TANESHWAR SINGH CHAHAL Vs. DEAN GOA DENTAL COLLEGE AND HOSPITAL
|
April 27, 1998 |
|
TANUBAI GUNDA DESAI Vs. SHANKAR PANDURANG NAIKWADI
|
October 12, 1998 |
|
TARACHAND SITARAM NARANG Vs. BHAGWANDAS SITARAM NARANG
|
February 23, 1998 |
|
TARAMATI BHAGWANT PURANIK Vs. GOPAL SHRIDHAR BHALERAO
|
February 20, 1998 |
|
TATA ENGINEERING AND LOCOMOTIVE COMPANY LIMITED Vs. UNION OF INDIA
|
July 15, 1998 |
|
TATA FINANCE LIMITED Vs. AKAI IMPEX LIMITED
|
July 22, 1998 |
|
TATYASAHEB DASHRATH NIKAM Vs. STATE OF MAHARASHTRA
|
December 16, 1998 |
|
TAWHIDUL HAQUE SIDDIQUI Vs. STATE OF MAHARASHTRA
|
February 17, 1998 |
|
TEJAB AND RAGHUNATH BITU KHANDAGALE Vs. STATE OF MAHARASHTRA
|
January 21, 1998 |
|
TEMPLE OF MARUTI SITUATED AT CACODA Vs. BALKRISNA SURYAJI S KAKODKAR
|
February 13, 1998 |
|
TERESINHA COELHO Vs. INACIO PIO JESUS DE SA
|
December 4, 1998 |
|
THAKURDAS KISANCHAND DARYANI Vs. STATE OF MAHARASHTRA
|
April 20, 1998 |
|
THAKURJI DEOSTHAN Vs. LAXMAN KACHARU DAHAT
|
June 10, 1998 |
|
THAKURJI DEOSTHAN DEAD Vs. LAXMAN KACHARU DAHAT DEAD
|
October 6, 1998 |
|
THE UNIVERSITY NON Vs. STATE OF GOA AND OTHERS
|
September 16, 1998 |
|
THERMAX LTD Vs. RAIGAD ZILLA KAMGAR KRANTI SANGHATANA
|
November 25, 1998 |
|
THOMAS LEWIS Vs. SHAMA PARVESCHANDRA BATRA
|
May 5, 1998 |
|
TILAKRAJ VAZIRCHAND TALWAR Vs. STATE OF MAHARASHTRA
|
March 20, 1998 |
|
TOWN CITY ENTERPRISES Vs. CIDCO LTD
|
July 9, 1998 |
|
TRANSPORT AND DOCK WORKERS UNION Vs. KHEMKA CO PVT LTD
|
August 28, 1998 |
|
TUKARAM DAMODAR PAITHANKAR Vs. STATE OF MAHARASHTRA
|
November 3, 1998 |
|
TUKARAM NIVRUTTI DHOLE Vs. STATE OF MAHARASHTRA
|
February 13, 1998 |
|
TUKARAM SHIVRAM PATIL Vs. STATE OF MAHARASHTRA
|
November 7, 1998 |
|
TULSHIDAS B NAIK Vs. DEPUTY COLLECTOR AND SUBDIVISIONAL OFFICER
|
October 6, 1998 |
|
TULSHIRAM S O RAWAN DHONGADE Vs. GOVIND S O NARAYAN RAO CHITALE
|
December 24, 1998 |
|
TULSIDAS KHIMJI Vs. KHUSHIRAM CHIMANLAL PVT LTD
|
November 25, 1998 |
|
UCO BANK Vs. VIRGO STEELS
|
December 7, 1998 |
|
UDAY APPASAHEB SHINDE Vs. ASHA UDAY SHINDE
|
September 18, 1998 |
|
UGRASEN NANDLAL Vs. DY COLLECTOR
|
November 6, 1998 |
|
ULHAS DATTARAM NARVEKAR Vs. MAMLATDAR OF TALUKA PERNEM
|
February 17, 1998 |
|
ULHASNAGAR MUNICIPAL COUNCIL Vs. ARJUN KUNGOORAM BALANI
|
January 23, 1998 |
|
UMESH SAHAKARI DUDH UTPADAK SANSTHA MARYADIT AMBHORA Vs. STATE OF MAHARASHTRA
|
December 22, 1998 |
|
UMRAOSINGH JAISINGH CHAMARGORE Vs. DEAN MEDICAL COLLEGE AURANGABAD
|
December 6, 1998 |
|
UNION BANK OF INDIA Vs. MITTERSAIN RUPCHAND
|
February 8, 1998 |
|
UNION CARBIDE INDIA LIMITED Vs. RAMESH KUMBLA
|
December 15, 1998 |
|
UNION CARBIDE INDIA LTD Vs. RAMESH KUMBLA
|
December 16, 1998 |
|
UNION OF INDIA Vs. ANWAR AHEMAD QURESHI
|
October 28, 1998 |
|
UNION OF INDIA Vs. SUPREME CONSTRUCTION
|
January 14, 1998 |
|
UNION OF INDIA Vs. JITENDRASINGH MOHANSINGH PARMAR
|
January 21, 1998 |
|
UNION TERRITORY OF DAMAN & DIU Vs. SAKINABAI KHERULA SAIYEED
|
September 4, 1998 |
|
UNITED INDIA INSURANCE COMPANY LIMITED Vs. KUMAR TEXTURISERS
|
October 12, 1998 |
|
UNITED WESTERN BANK LIMITED Vs. MARMAGO STEEL LIMITED
|
December 11, 1998 |
|
UPKARYA CHARANYA PAWAR Vs. STATE OF MAHARASHTRA
|
August 10, 1998 |
|
URMILABEN JAYANTILAL PARIKH Vs. STATE OF MAHARASHTRA
|
July 22, 1998 |
|
UTTAM MANULAL KALE Vs. STATE OF MAHARASHTRA
|
January 12, 1998 |
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UTTAM MANULAL KALE Vs. STATE OF MAHARASHTRA
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December 1, 1998 |
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V K MOHAN Vs. ARUN DATTATRAYA BHAND
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October 6, 1998 |
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V P GUPTA Vs. FOOD CORPORATION OF INDIA
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August 25, 1998 |
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V V F LIMITED Vs. SARVA SHRAMIK SANGH
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April 15, 1998 |
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V. SRINIVASAN Vs. OFFICIAL LIQUIDATOR OF FUEL INJECTION LTD.
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November 2, 1998 |
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V.K. MOHAN Vs. ARUN DATTATRAYA BHAND
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October 9, 1998 |
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VAJUBHAI D MAKWANE Vs. MUNICIPAL CORPORATION
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April 24, 1998 |
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VALLABHJI SALJI SHAH Vs. GOPAL SAVLARAM RAJADHYAKSHA
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June 26, 1998 |
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VAMAN V NAIK Vs. ADMINISTRATIVE TRIBUNAL GOA
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September 14, 1998 |
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VANDANA VIKAS WAGHMARE Vs. STATE OF MAHARASHTRA
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June 23, 1998 |
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VANSA MAUJI DHADI Vs. UNION TERRITORY OF DAMAN DIU AND GOA
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November 13, 1998 |
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VARDHAMANKUNJ PREMISES CO OPERATIVE SOCIETY LIMITED Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY
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March 12, 1998 |
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VARDHAMANKUNJ PREMISES CO OPERATIVE SOCIETY LTD Vs. MUNCIPAL CORPN OF GRETER BOMBAY
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December 3, 1998 |
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VASANT ALIAS MANKYA BANGADE Vs. STATE OF MAHARASHTRA
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April 2, 1998 |
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VASANT ALIAS MANKYA BANGADE Vs. STATE OF MAHARASHTRA
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February 4, 1998 |
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VASANT BANDOO KULKARNI Vs. YASIN AHMED MUJAWAR
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June 11, 1998 |
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VASANT BANDOO KULKARNI Vs. YASIN AHMED MUJAWAR SINCE DEED
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November 6, 1998 |
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VASANT GOVIND CHIBILWAR Vs. MAHARASHTRA STATE ROAD TRANSPORT CORPORATION
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November 26, 1998 |
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VASANT INVESTMENT CORPORATION LIMITED Vs. COMPANY LAW BOARD
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December 16, 1998 |
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VASANT KRISHNA ALWE Vs. B C L FINAICIAL SERVICES LTD
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March 27, 1998 |
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VASANT PANDURANG DHOPE Vs. STATE OF MAHARASHTRA
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December 3, 1998 |
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VASANT S O KESHAV BHOSALE Vs. STATE OF MAHARASHTRA
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November 12, 1998 |
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VASANT S O PANDURANG DHOPE Vs. STATE OF MAHARASHTRA
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March 12, 1998 |
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VASANT SHESHRAO Vs. DEVIPRASAD MAHADEO
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August 19, 1998 |
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VASANT SHIVRAM PATIL Vs. SURESH VASUDEO DONGAKAR
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February 2, 1998 |
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VASANTA KUNDLIK KUMBHARE Vs. INDUSTRIAL COURT MAHARASHTRA NAGPUR BENCH
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August 6, 1998 |
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VASUDA KASHINATH MONE Vs. MAHAVIR BUILDERS
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November 24, 1998 |
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VATSALABAI KISANSINGH Vs. S K GADGIL
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February 13, 1998 |
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VAVE POTGE SHENVAI VIVIDH VIKAS KARYAKARI SOCIETY LIMITED Vs. STATE OF MAHARASHTRA
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November 11, 1998 |
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VAYAZ INDIAN PESTICIDES PVT LTD Vs. STATE OF MAHARASHTRA
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April 27, 1998 |
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VED PRAKASH GUPTA Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY
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October 7, 1998 |
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VELERIAN THOMAS FERRIORA Vs. STATE OF MAHARASHTRA
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November 24, 1998 |
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VENKATESH IYER Vs. BOMBAY HOSPITAL TRUST
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April 29, 1998 |
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VENKATESH IYER Vs. BOMBAY HOSPITAL TRUST
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February 27, 1998 |
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VERMON LOBO Vs. HIMALAYA DRUG COMPANY, MUMBAI AND ANOTHER
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November 2, 1998 |
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VICTOR ALBUQUERQUE Vs. SARASWAT CO OPERATIVE BANK LIMITED
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January 7, 1998 |
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VIDYASAGAR BHAGWANRAO SAKHARE Vs. SHIVAJIRAO VITHALRAO KAMBLE
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August 19, 1998 |
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VIJAY ANANT ARONDEKAR Vs. COLLECTOR OF CUSTOMS
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March 11, 1998 |
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VIJAY ARUN BHAMBHURKAR Vs. STATE OF MAHARASHTRA
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November 19, 1998 |
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VIJAY BABRUWAN DHANKUDE Vs. STATE OF MAHARASHTRA
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January 8, 1998 |
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VIJAY EKNATH POTDAR Vs. STATE OF MAHARASHTRA
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November 17, 1998 |
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VIJAY H MIRAJKAR Vs. STATE OF MAHARASHTRA
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June 29, 1998 |
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VIJAY KUMAR SHARMA Vs. STATE OF MAHARASHTRA
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June 29, 1998 |
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VIJAY KUMAR SHARMA Vs. STATE OF MAHARASHTRA
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June 26, 1998 |
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VIJAY NANDLAL BAJAJ Vs. GOVIND D PUNJABI
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November 24, 1998 |
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VIJAY V RAUT Vs. COLLECTOR CHANDRAPUR
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December 2, 1998 |
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VIJAYKUMAR BABURAO SHETE Vs. MALLIKARJUNAPPA SIDRAMAPPA BIDWE
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February 2, 1998 |
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VIJAYKUMAR BALKRISHNA KULKARNI Vs. SHIVA RAMA ANEKAR
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January 9, 1998 |
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VIJAYKUMAR BALKRISHNA KULKARNI Vs. SHIVA RAMA ANEKAR
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September 1, 1998 |
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VIJAYKUMAR HIRALAL GUPTA Vs. MIRA VIJAYKUMAR GUPTA
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January 13, 1998 |
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VIJYENDRA S O HIRALAL KABRA Vs. STATE OF MAHARASHTRA
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June 29, 1998 |
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VIKRANT ENGINEERS Vs. SHRIDHAR BHASKAR PARANJAPE
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February 26, 1998 |
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VILAS KUNDLIK MORE Vs. EKNAT POPAT PATIL
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November 12, 1998 |
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VIMAL KASHINATH NAGALGAI Vs. STATE OF MAHARASHTRA
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July 13, 1998 |
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VIMALKUMAR NATHMAL GOENKA Vs. VINOD KUMAR NATHMAL GOENKA
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June 18, 1998 |
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VIMLADEVI TIWARI Vs. STATE OF MAHARASHTRA
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April 22, 1998 |
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VINAY BUBNA Vs. YOGESH MEHTA
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September 7, 1998 |
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VINAYAK KESHAV PARANJAPE Vs. DENA BANK
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March 6, 1998 |
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VINAYAK N JOSHI Vs. VIRENDRA KASHINATH RAVAT
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February 18, 1998 |
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VINAYAKRAO GANGARAMJI DESHMUKH Vs. P C AGRAWAL
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December 1, 1998 |
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VINOD ASRAFI CHOHAN Vs. MUKUND J MEHTA
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August 14, 1998 |
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VINOD KUMAR JATIA Vs. MUNICIPAL CORPORATION OF GR BOMBAY
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November 26, 1998 |
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VINOD M DESAI Vs. UNIT TRUST OF INDIA
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August 17, 1998 |
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VISHNU ALIAS UNDRYA S O KISAN CHAMBUR Vs. STATE AT THE INSTANCE OF SENIOR INSPECTOR OF POLICE
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April 5, 1998 |
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VISHNU NAMDEO HADE Vs. RAKHEE GULZAR
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September 9, 1998 |
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VISHNU S O KISAN CHAMBUR Vs. STATE OF MAHARASHTRA
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May 4, 1998 |
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VISHNUALIASUNDRYAKISAN CHAMBUR Vs. STATE AT THE INSTANCE OF SENIOR INSPECTOR OF POLICE AND ANOTHER
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May 4, 1998 |
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VISHNUPANT DADOBA GANGADHAR Vs. ANANT KRISHNAJI PANDIT
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June 9, 1998 |
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VISHRANTI RAJKUMAR DESSAI Vs. ADMINISTRATIVE TRIBUNAL
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February 4, 1998 |
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VISHWAJEET R. SAMBHUS Vs. STATE OF MAHARASHTRA
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December 15, 1998 |
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VISHWANATH ADAPPA MUDDEBIHALKAR Vs. LILVATI JAYKUMAR SASVADE
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February 11, 1998 |
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VITHAL DASHRATH SHELAR Vs. STATE OF MAHARASHTRA
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November 27, 1998 |
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VITHAL DHONDIRAM TEKE Vs. SADASHIV HANMANTRAO PATIL
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October 16, 1998 |
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VITHAL NANDAPPA SHETTI Vs. PRAKASH NARAYAN RUDRAKAR
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January 28, 1998 |
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VITHAL RAMCHANDRA BIRADAR Vs. P G PATIL
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December 8, 1998 |
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VITHOBA MARUTI WAKADKAR Vs. NAMDEO RAGHU WAKADKAR
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November 19, 1998 |
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VITHU MAHADEV NAIK Vs. BLOCK DEVELOPMENT OFFICER
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November 12, 1998 |
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VNIYOG PARIVAR TRUST Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI
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October 5, 1998 |
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VRAJLAL SHAH Vs. BALAZ ADVERTISING PVT LTD
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December 22, 1998 |
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VYANKAPPA NARAYAN PATKI Vs. STATE OF MAHARASHTRA
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December 2, 1998 |
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VYANKAPPA NARAYAN PATKI SANGLI Vs. STATE OF MAHARASHTRA
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February 12, 1998 |
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WALVA EDUCATION SOCIETY Vs. SANKPAL BALASAHEB BABURAO
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December 9, 1998 |
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WAMANRAO S O ZOLBAJI SATPUTE Vs. COLLECTOR NAGPUR
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December 8, 1998 |
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WARNER LAMBERT COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
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June 12, 1998 |
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Wasudeo Vs. State of Maharashtra
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May 6, 1998 |
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WESTERN INDIA SILK INDUSTRIES Vs. RAJENDRA DALMIA
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September 22, 1998 |
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WILFRED A DE SOUZA Vs. TOMAZINHO CARDOZO HONBLE SPEAKER OF THE LEGISLATIVE ASSEMBLY
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July 9, 1998 |
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WILFRED A DSOUZA Vs. TOMAZINHO CARDOZO HONBLE SPEAKER OF LEGISLATIVE ASSEMBLY
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September 7, 1998 |
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Y HAV HARI SHANKAR SINGH Vs. COMMANDING OFFICER
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September 9, 1998 |
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YAOMI OLADENDE Vs. N C B
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January 6, 1998 |
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YARI ROAD CO-OPERATIVE HOUSING SOCIETY WELFARE ASSOCIATION Vs. COLLECTOR B S D
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January 7, 1998 |
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YASHOMALA ENGINEERING PRIVATE LIMITED Vs. TATA SSL LIMITED
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August 24, 1998 |
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YASHOMALA ENGINEERING PVT LTD Vs. TATA SSL LTD
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August 24, 1998 |
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YASHWANT NANUBHAI PINGLE Vs. STATE OF MAHARASHTRA CBI
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November 24, 1998 |
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YESHWANT NONO NAIK Vs. JOAO MENINO FERNANDES
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September 14, 1998 |
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ZAIBUNISSA MOHAMMAD FAROOK Vs. STATE OF MAHARASHTRA
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September 8, 1998 |
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ZARINA NAFEES HYDER RIZVI Vs. STATE OF MAHARASHTRA
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October 12, 1998 |
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ZARINE NARI GANDHI Vs. NARIMAN PADAM GANDHI
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July 10, 1998 |
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ZELYA ALIAS JALINDAR BALU PAWAR Vs. STATE OF MAHARASHTRA
|
January 7, 1998 |
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ZOHARA OMER Vs. OFFICER OF DRI WOLDROF HOTEL BOMBAY
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March 9, 1998 |
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