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A CHINNASWAMI Vs. BILAKCHAND GYANCHAND COMPANY
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June 26, 1997 |
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A D VARANGAONKAR PROPRIETOR OF M/S GHARKUL UTPADANE Vs. KHARPE GRUH UDYOG AND
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April 7, 1997 |
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A H DOSHI Vs. DAYABHAI SHAH
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August 7, 1997 |
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A K MENON CUSTODIAN Vs. VELVET HOLDING PRIVATE LTD
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August 27, 1997 |
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A K SAHDEV Vs. RAMESH NANJI SHAH
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October 21, 1997 |
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A K YADAV Vs. UNION OF INDIA
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October 13, 1997 |
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A ONE CEMENT CONCRETE WORKS Vs. REGIONAL PROVIDENT FUND COMMISSIONER PUNE
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November 6, 1997 |
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A S PHADNIS Vs. SITARAM GANPAT SURVE
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August 12, 1997 |
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AASIA INDUSTRIAL TECHNOLOGIES LTD Vs. AMBIENCE SPACE SELLERS LTD
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August 1, 1997 |
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AB HOMES FINANCE LIMITED Vs. CUSTODIAN
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September 9, 1997 |
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ABBAS ABDUL MHAITER Vs. DIRECTOR RESETTLEMENT
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January 21, 1997 |
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ABBASBHAI KADERBHAI ABDOOJI TRUST Vs. CHARITY COMMISSIONER
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April 29, 1997 |
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ABDUL HAQUE UMAR KHAN Vs. ESTATE MANAGER II BOMBAY HOUSING AND AREA DEVELOPMENT BOARD
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July 23, 1997 |
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ABDUL KADAM MOHIUDDINBHAI BAGANIKAR Vs. RASHIDABI
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June 17, 1997 |
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ABDUL MALIK H TEJANI Vs. STATE OF MAHARASHTRA
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December 5, 1997 |
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ABDUL RASHID HABIBULLA ANSARI Vs. STATE OF MAHARASHTRA
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September 12, 1997 |
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ABDUL RASHID KHAN MAMOO Vs. STATE OF MAHARASHTRA
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April 28, 1997 |
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ABDUL RAZAK IBRAHIM Vs. STATE OF MAHARASHTRA
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November 24, 1997 |
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ABDUL SALAM ABDUL RAUF Vs. STATE OF MAHARASHTRA
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February 4, 1997 |
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ABDUL SALAM ABDUL RAUF Vs. STATE OF MAHARASHTRA
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January 4, 1997 |
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ABDUL SATTAR BABU SHAIKH Vs. STATE OF MAHARASHTRA
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October 10, 1997 |
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ABDUL SATTAR MD IBRAHIM MANSOORI Vs. STATE OF MAHARASHTRA
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August 12, 1997 |
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ABDUL WASHID ABDUL MALIK ANSARI Vs. STATE OF MAHARASHTRA
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February 24, 1997 |
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ABDUL WASIM S O MOHAMMAD FARUQ MUSALMAN Vs. STATE OF MAHARASHTRA
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July 4, 1997 |
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ABDULLA UMAR HAJI ISMAIL MERCHANT Vs. SUBAI MURA RABARI
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December 22, 1997 |
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ABN AMRO BANK N V Vs. INDIAN RAILWAY FINANCE CORPORATION
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November 20, 1997 |
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ADARSH CO-OPERATIVE HOUSING SOCIETY Vs. S RAMCHANDRA
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April 10, 1997 |
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ADI S MEHTA Vs. ADIL G ILLAVA
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March 4, 1997 |
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AFRIUDDIN SADRUDDIN Vs. STATE OF MAHARASHTRA
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February 14, 1997 |
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AGOSTINHO JOAQUIM Vs. PREMANAND GAJANAN NAIK
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August 13, 1997 |
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AHMED R V PEERMOHAMED Vs. J B CHINAI
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December 9, 1997 |
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AHMEDMIYA AHMEDJI Vs. INDIAN HUME PIPE COMPANY LIMITED
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March 6, 1997 |
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AHMEDNAGAR CENTRAL CO OP CONSUMERS WHOLESALE AND RETAIL STORES LIMITED Vs. COMMISSIONER OF INCOME TAX
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April 4, 1997 |
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AIR INDIA HOSTESSES ASSOCIATION Vs. AIR INDIA LIMITED
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July 8, 1997 |
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AIR INDIA LIMITED Vs. MAHESH LALLA
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November 18, 1997 |
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AJAYKUMAR UDAYRAJ YADAV Vs. S C MALHOTRA
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July 9, 1997 |
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AJIT BHIMRAO MALI Vs. STATE OF MAHARASHTRA
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August 4, 1997 |
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AJIT CHOTELAL SHAH Vs. STATE OF MAHARASHTRA
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October 15, 1997 |
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AKAI IMPEX LIMITED Vs. GENERAL STEEL EXPORT
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August 19, 1997 |
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AKBAR PEERBHOY COLLEGE Vs. PRAMILA N KUTTY
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June 11, 1997 |
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AKHIL BHARAT KRISHI GO SEVA SANGH Vs. STATE OF MAHARASHTRA
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August 8, 1997 |
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AKKATAI KAKA DEVKULE Vs. BALI RAMA DEVKULE
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January 9, 1997 |
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AKTIEBOLAGET VOLVO OF SWEDEN Vs. VOLVO STEELS LTD
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October 16, 1997 |
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ALBERT LOYAL Vs. STATE OF MAHARASHTRA
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March 19, 1997 |
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ALICE NORMAN Vs. NARCOTIC CONTROL BUREAU BALLARD PIER BOMBAY
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August 8, 1997 |
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ALL GOA INDEPENDENT STUDENTS UNION MAPUSA Vs. UNIVERSITY OF GOA
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November 27, 1997 |
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ALL INDIA FEDERATION OF TAX PRACTITIONERS Vs. UNION OF INDIA
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July 28, 1997 |
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ALL INDIA FEDERATION OF TAX PRACTITIONERS Vs. UNION OF INDIA
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July 29, 1997 |
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ALLIMIYA BABA PHANSOPKAR Vs. SHAIKH KASAM HUSSEN
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July 15, 1997 |
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ALPESH KISAN KUMAR SIMARIA Vs. STATE OF MAHARASHTRA
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December 18, 1997 |
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ALPIC FINANCE LTD Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY
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November 21, 1997 |
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AMAR SINH S O SHIVAJIRAO PANDIT Vs. STATE OF MAHARASHTRA
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September 30, 1997 |
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AMBEDKAR COLLEGE OF COMMERCE AND ECONOMICS Vs. SHARMILA BOSE
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December 24, 1997 |
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AMBICA SILK MILLS CO LTD Vs. PRAMILA N KUTTY
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October 21, 1997 |
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AMBIKA SILK MILLS COMPANY LIMITED Vs. MAHARASHTRA GENERAL KAMGAR UNION
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October 21, 1997 |
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AMBUBAI KRISHNA KOLEKAR Vs. BRAHMAN SAMAJ SEVA SANGH
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July 24, 1997 |
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AMERICAN EXPRESS INTERNATIONAL BANKING CORPORATION Vs. COMMISSIONER OF INCOME-TAX
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November 3, 1997 |
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AMRUTRAO RATNAKAR RAJADNYE Vs. KRISHNA SAKHARAM PATIL
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August 6, 1997 |
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ANAL PHATU GUAVAS Vs. ZILU KRISHNA BANDEKAR
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January 30, 1997 |
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ANAND K. KASKAR Vs. STATE OF GOA
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July 1, 1997 |
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ANAND M KATHALE Vs. STATE OF MAHARASHTRA
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November 28, 1997 |
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ANAND MAHINDRA Vs. STATE OF MAHARASHTRA
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July 7, 1997 |
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ANAND PATWARDHAN Vs. UNION OF INDIA
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January 6, 1997 |
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ANAND SWAROOP RAM KUMAR GUPTA Vs. UNION OF INDIA
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January 24, 1997 |
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ANANDIBAI PANDURANG MUNDE Vs. YAMUNABAI VITHOBA NAVGAONKAR
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July 22, 1997 |
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ANANDRAO GANPATRAO BELKHODE Vs. AZIZUL HAQ HAZI ABDUL BARI
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January 20, 1997 |
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ANANDRAO SARJERAO ENGAWALE Vs. MANSINGH RAMRAO ENGAWALE
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August 7, 1997 |
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ANANT MAHADEO RAMLINGE Vs. KARSANBHAI LALJI MISTRI
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February 19, 1997 |
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ANANT SADASHIV CHANDWANDKAR Vs. DISTRICT JUDGE AND DISCIPLINARY AUTHORITY
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March 20, 1997 |
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ANANT VASUDEO KOSHE Vs. SPECIAL LAND ACQUISITION OFFICER
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February 27, 1997 |
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ANDREY KOLOTUKHIN Vs. STATE OF MAHARASHTRA
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April 1, 1997 |
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ANGELE G PEREIRA Vs. LEON DSOUZA
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July 3, 1997 |
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ANGELO PAIS Vs. SALES TAX OFFICER VASCO DA GAMA
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February 14, 1997 |
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ANIL DHONDIRAM ADATE Vs. UNION OF INDIA
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July 8, 1997 |
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ANIL KESARINATH PATIL Vs. STATE OF MAHARASHTRA
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June 30, 1997 |
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ANIL KUMAR SOMANI Vs. BANK OF RAJASTHAN LTD
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August 8, 1997 |
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ANIL MAHADEO KEKLEKAR Vs. STATE OF MAHARASHTRA
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August 26, 1997 |
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ANIL NARAYAN PATIL Vs. STATE OF MAHARASHTRA
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September 1, 1997 |
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ANIL SUPDU KOLI Vs. SCHEDULED TRIBE CASTE CERTIFICATE SCRUTINY COMMITTEE
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May 6, 1997 |
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ANJUMAN ISLAHUL MUSLIMIN TRUST Vs. ABDUL HAMID SAHEBLAL MUJAWAR
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July 22, 1997 |
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ANKUSH RAMU BHOIR Vs. STATE OF MAHARASHTRA
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September 1, 1997 |
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ANNA BABU SUL Vs. LAXMAN PANDURANG TIWATNE
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November 19, 1997 |
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ANNA MANIKRAO PETHE Vs. PRESIDING OFFICER SCHOOL TRIBUNAL
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September 18, 1997 |
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ANNABHAU SATHE SHIKSHAN PRASARAK MANDAL Vs. STATE OF MAHARASHTRA
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November 13, 1997 |
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ANNAPPA MALAPPA GHATNATTI Vs. VITHOBA PARSU CHAVAN
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July 16, 1997 |
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ANNAPURNABAI Vs. KRISHNABAI SANSTHAN GHAT
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June 11, 1997 |
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ANNIE KITTY CREADO Vs. STATE OF MAHARASHTRA
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July 9, 1997 |
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ANUSAYABAI NARANYANRAO GHATE Vs. MAKTUMBI S NADAF
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November 4, 1997 |
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ANUSUYABAI NARAYANRAO GHATE Vs. MAKTUMBI S NADAF
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February 12, 1997 |
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APPASAHEB RAMCHANDRA PATIL Vs. COMMISSIONER OF STATE EXCISE
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June 25, 1997 |
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APPELLATE AUTHORITY FOR INDUSTRIAL AND FINANCE RECONSTRUCTION Vs. SEALORD CONTAINERS
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April 24, 1997 |
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Appu C K Appayya Vs. State of Goa
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August 4, 1997 |
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APPU JAKKA BHILAWADE Vs. STATE OF MAHARASHTRA
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July 16, 1997 |
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APS STAR INDUSTRIES LTD Vs. STAR TEXTILE ENGINEERING EMPLOYEES UNION
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January 16, 1997 |
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ARABIAN EXPORTS LTD Vs. STATE OF MAHARASHTRA
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September 22, 1997 |
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ARCHANA Vs. STATE OF MAHARASHTRA
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September 8, 1997 |
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ARJUN DAGADU DALVI Vs. RAGHUNATH SHANKAR BOKIL
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December 5, 1997 |
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ARJUN SHANKAR KUMBHAR Vs. STATE OF MAHARASHTRA
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June 25, 1997 |
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ARMAITY JIMMY SUKHIA Vs. VICTORIA ROBERT CRASTO
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July 9, 1997 |
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ARMED FORCES EX-OFFICERS MULTI-SERVICE CO-OP SOCIETY LTD Vs. EMPLOYEES STATE INSURANCE CORPORATION
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August 8, 1997 |
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ARTI RAMESH KULKARNI Vs. RAMESH U KULKARNI
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October 20, 1997 |
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ARUN DIGAMBER VARANGAONKAR Vs. KHARPE GRUH UDYOG
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April 2, 1997 |
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ARUN EKNATH BHANDER Vs. STATE OF MAHARASHTRA
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November 13, 1997 |
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ARUN GULAB GAWLI Vs. STATE OF MAHARASHTRA
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September 19, 1997 |
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ARUN KUMAR LAL GUPTA Vs. UNIT TRUST OF INDIA
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April 22, 1997 |
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ARUN MORESHWAR PATANKAR Vs. STATE OF MAHARASHTRA
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April 3, 1997 |
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ARUN MORESHWAR PATANKAR Vs. STATE OF MAHARASHTRA
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April 1, 1997 |
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ARUN VAMAN KANE Vs. STATE OF MAHARASHTRA
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January 8, 1997 |
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ARUNKUMAR SURENDRANATH TULI Vs. STATE OF MAHARASHTRA
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November 13, 1997 |
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ARVIND ANAND PHADKE Vs. BHIWANDI NIZAMPUR MUNICIPAL COUNCIL
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June 12, 1997 |
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ARVIND BALAJI WALVEKAR Vs. CHHABUTAI MADHAV MANDLIK
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July 8, 1997 |
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ARVIND RAMDAS SHAH Vs. RAMDAS TIKAMDAS SHAH
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February 19, 1997 |
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ARVIND SADASHIV BELE Vs. SPECIAL LAND ACQUISITION
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July 15, 1997 |
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ASARAM S O PATILBA GORDE Vs. STATE OF MAHARASHTRA
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May 30, 1997 |
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ASHA ANIL PATIL Vs. MADAN RAJARAM BAGWE
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December 2, 1997 |
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ASHA ARUN GAWLI Vs. STATE OF MAHARASHTRA
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May 5, 1997 |
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ASHA CHANDRAKANT DEVI Vs. SHAIKH ABDUL QUADIR GUAM
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April 11, 1997 |
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ASHA IRANI Vs. KIRAN BHATNAGAR
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February 24, 1997 |
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ASHFAG ISMAIL KHALPE Vs. STATE OF MAHARASHTRA
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January 29, 1997 |
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ASHIRWADAM SANTOSH NADAR Vs. STATE OF MAHARASHTRA
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February 7, 1997 |
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ASHLESHA SUSHIL KADAM Vs. SUSHIL RAMCHANDRA KADAM
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February 17, 1997 |
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ASHLESHA SUSHIL KADAM Vs. SUSHIL RAMCHANDRA KADAM
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February 14, 1997 |
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ASHOK B JAIN Vs. SHANTILAL SHAH
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October 1, 1997 |
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ASHOK GANGADHAR TAYADE Vs. MAHARASHTRA STATE ROAD TRANSPORT CORPORATION
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August 21, 1997 |
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ASHOK GOPAL SAKPAL Vs. STATE OF MAHARASHTRA
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January 30, 1997 |
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ASHOK JAGTAP Vs. STATE OF MAHARASHTRA
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July 14, 1997 |
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ASHOK JAISWARUP JAIN Vs. ANNAMMA VERGHESE
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December 16, 1997 |
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ASHOK KUMAR JAICHAND JAIN Vs. ARUNA ASHOK KUMAR JAIN
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February 14, 1997 |
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ASHOK LAXMAN MHAMANE Vs. CHIEF OFFICER
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February 18, 1997 |
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ASHOK RAJARAM PAKHARE Vs. TUKARAM DHONDIBA PAKHARE
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December 22, 1997 |
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ASHOK RAJARAM YADAV Vs. CHUNILAL RAMSUKH JOSHI
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October 8, 1997 |
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ASHOK TUBES Vs. STEEL INDUSTRIES OF INDIA
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December 4, 1997 |
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ASHRUBA GENA GITE Vs. STATE OF MAHARASHTRA
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October 10, 1997 |
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ASSOCIATED POLYMERS LTD Vs. UNION OF INDIA
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February 19, 1997 |
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ATMARAM DAJI NAUGAN Vs. CHANDRAKUMAR DATTAJIRAO LAD
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June 26, 1997 |
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ATMARAM MAHADEO GAIKWAD Vs. MUKTABAI ATMARAM GAIKWAD
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July 9, 1997 |
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ATMARAM MAHADU MORE Vs. STATE OF MAHARASHTRA
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November 13, 1997 |
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ATMARAM S O KANDERAO SINGHAN Vs. SAHEBRAO S O UDHAVRAO KAMBLE
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August 29, 1997 |
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ATMARAM SHANKAR PATIL Vs. STATE OF MAHARASHTRA
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June 25, 1997 |
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ATRUMISSA HASSAN MOHAMMAD KHAN Vs. STATE OF GOA
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January 22, 1997 |
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ATUL SASHIKANT MUDE Vs. NIRANJANA ATUL MUDE
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December 17, 1997 |
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AUCHTEL PRODUCTS LTD Vs. REGIONAL PROVIDENT FUND COMMISSIONER
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November 21, 1997 |
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AUDUMBAR MANOHAR RANDIVE Vs. STATE OF MAHARASHTRA
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September 19, 1997 |
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AVINASH MARUTI DIMBLE Vs. STATE OF MAHARASHTRA
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August 8, 1997 |
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AZIZ DAND SAJAN Vs. SALIM ILAHI PATEL
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July 17, 1997 |
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AZIZ TURAB INAMDAR Vs. GANU BALA DASWANT AND AND ORS.
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April 4, 1997 |
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B D STEEL AND TRADERS Vs. UNION OF INDIA
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November 3, 1997 |
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B K GUPTA Vs. SOHANRAJ PREMCHAND SONINGRA
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February 18, 1997 |
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B SUBHASH Vs. SANJHA JANSATTA
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March 27, 1997 |
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B T PATIL AND SONS BELGAUM CONSTRUCTION PRIVATE LIMITED Vs. KONKAN RAILWAY CORPORATION LIMITED
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December 5, 1997 |
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B T PATIL AND SONS BELGAUM CONSTRUCTION PRIVATE LIMITED Vs. KONKAN RAILWAY CORPORATION LIMITED
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December 12, 1997 |
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BABAN DATTATRAYA YADAV Vs. ABDUL KADIR ABDUL WAHED DESHMUKH
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May 7, 1997 |
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BABAN LAXMAN WAGHOLE Vs. STATE OF MAHARASHTRA
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July 23, 1997 |
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BABAN PANDU KOKARE Vs. STATE OF MAHARASHTRA
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April 25, 1997 |
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BABAN SITARAM PANDE Vs. SARASWATIBAI KESHAVRAO BHOIRKAR
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January 30, 1997 |
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BABAN TATYABA LOHARKAR Vs. STATE OF MAHARASHTRA
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July 24, 1997 |
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BABAN YADU ADAGALE Vs. STATE OF MAHARASHTRA
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March 17, 1997 |
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BABI SADASHIV PAWAR Vs. MAHARASHTRA ELECTRONICS CORP LTD
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November 3, 1997 |
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BABLU RAM SAHANI DUBEY Vs. STATE OF MAHARASHTRA
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February 14, 1997 |
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BABU PARASU KAIKADI Vs. BABU ALIAS SHIVLING MAHADEO JANGAM
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July 17, 1997 |
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BABULAL NAINMAL JAIN Vs. KHIMJI RATANJSHI DEDHIA
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August 14, 1997 |
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BABURAM RAMESHWAR Vs. PHOENIX MILLS LIMITED
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November 25, 1997 |
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BABURAO DAULATRAO PAWAR Vs. MANIKRAO BHIMRAO JADHAV
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April 30, 1997 |
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BABURAO KACHARU PATIL Vs. STATE OF MAHARASHTRA
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August 12, 1997 |
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BABURAO S O BHIMRAO RATHOD Vs. STATE OF MAHARASHTRA
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August 18, 1997 |
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BABUTAI Vs. GOPAL JOTI MANE
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June 24, 1997 |
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BACKBAY PREMISES CO-OPERATIVE SOCIETY LTD Vs. UNION OF INDIA
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March 12, 1997 |
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BACTRA PROPERTIES P LTD Vs. MRUDULA K AJMERA
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October 21, 1997 |
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BADRI PRASAD CHOUDHRY Vs. ASSISTANT COLLECTOR OF CUSTOMS
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August 20, 1997 |
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BAFNA CHARITABLE TRUST Vs. COMMISSIONER OF INCOME TAX
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September 24, 1997 |
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BAGHWAN KONDIBA RAUT Vs. DATTATRAY MARUTI DOIFODE
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June 24, 1997 |
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BAHUJAN SAMAJ PRABODHAN SHIKSHAN SANSTHA Vs. STATE OF MAHARASHTRA
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October 1, 1997 |
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BAI DHUNMAI CAWASJI Vs. STATE OF MAHARASHTRA
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August 6, 1997 |
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BAJAJ AUTO CONSUMERS CO-OP SOCIETY LTD Vs. UTTAM DNYANOBA TAJANE
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November 19, 1997 |
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BAJAJ ELECTRICALS LTD Vs. SIRI RAM AND SONS
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November 18, 1997 |
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BAJAJ ELECTRICALS LTD Vs. RAM AND SONS
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November 17, 1997 |
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BAJAJ TEMPO LIMITED Vs. PIMPRI CHINCHWAD MUNICIPAL CORPORATION
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July 31, 1997 |
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BAJARANG MARUTI ANDHALKAR Vs. CHANDRAKANT HIRAMAN CHOUDHARI
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July 22, 1997 |
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BAJRANG ALIAS HANUMANT TATYABA KAKADE Vs. BABUBAI
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March 4, 1997 |
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BALAJI MAROTI GADEGAONKAR Vs. MANAGING DIRECTOR M S CO OPERATIVE LAND DEVELOPMENT BANK
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July 31, 1997 |
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BALARAM SHANJI PATIL Vs. STATE OF MAHARASHTRA
|
November 18, 1997 |
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BALASAHEB ANNAPPA WAGHMARE Vs. STATE OF MAHARASHTRA
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June 18, 1997 |
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BALASAHEB SADASHIV KUNJIR Vs. STATE OF MAHARASHTRA
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February 24, 1997 |
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BALASAHEB SHESHRAO BHARASWADKAR Vs. DIRECTOR MEDICAL EDUCATION AND RESEARCH
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March 5, 1997 |
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BALDEO MATAPRASAD MOURYA Vs. BHALESHWAR BENGAI PRAJAPATI
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July 17, 1997 |
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BALKRISHNA ARJUN JADHAV Vs. THANE MUNICIPAL CORPORATION
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April 11, 1997 |
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BALKRISHNA BABASAHEB VISPUTE Vs. VITHAL NANA SALUNKE
|
February 21, 1997 |
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BALKRISHNA DATTATRAYA BUTTE Vs. DATTATRAYA SHANKAR MOHITE
|
March 6, 1997 |
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BALKRISHNA NAGOJI BHANDEKAR Vs. NATIONAL TEXTILES CORPORATION SOUTH MAHARASHTRA LTD
|
November 5, 1997 |
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BALKRISHNA PANDURANG NAGTILAK Vs. STATE OF MAHARASHTRA
|
August 26, 1997 |
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BALKRISHNA R DIVATE Vs. MOHANLAL R SANCHETE
|
July 23, 1997 |
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BALLUBHAI JAVERBHAI PANCHAL Vs. SANDESH LIMITED
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August 13, 1997 |
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BALSARA HYGIENE PRODUCTS LTD Vs. AKSAAR ENTERPRISES
|
February 18, 1997 |
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BALU LIMBAJI KISHIRSAGAR Vs. STATE OF MAHARASHTRA
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February 6, 1997 |
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BALWANT PANDURANG GARGATE Vs. VIDYA BALWANT GARGATE
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December 17, 1997 |
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BANDU YESU MALI Vs. VISHNU KUNDLIKA SAWANT
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October 16, 1997 |
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BANK KARMACHARI SANGH CONGRESS HOUSE PUNE Vs. COSMOS CO OPERATIVE URBAN BANK LIMITED
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September 12, 1997 |
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BANSILAL GANGARAM JAJU Vs. NASIK ROAD DEOLALI VOVODJ CO-OP. SOCIETIES LIMITED
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July 29, 1997 |
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BANSILAL LALDAS BAIRAGI Vs. SARJUDAS LALDAS BAIRAGI
|
August 1, 1997 |
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BANTI ALIAS SANJAY UJAGARSINGH Vs. STATE OF MAHARASHTRA
|
September 6, 1997 |
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BAPU LAXMAN PATIL Vs. SHANKAR BAPU PATIL
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July 30, 1997 |
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BAPU PARBATI MANE Vs. GORAKNATH JAGU MANE
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January 17, 1997 |
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BAPUSAHEB ABDULSAHEB MUTAWALI Vs. MOHIDDIN GULAM DASTAGIR MUMTAJ
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July 24, 1997 |
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BAPUSAHEB SHANTAPPA SHETE Vs. DINKAR BALWANT PATIL
|
August 28, 1997 |
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BARAMATI GRAPE INDUSTRIES LIMITED Vs. STATE OF MAHARASHTRA
|
March 4, 1997 |
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BARAMATI GRAPE INDUSTRIES LTD Vs. STATE OF MAHARASHTRA
|
March 5, 1997 |
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BASAVARAJ ANNAPPA UPASE Vs. AMIT SIDRAMAPPA ABDULPURKAR
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June 13, 1997 |
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BATUBHAI MALUBHAI Vs. RAMPYARIBAI BHAULAL KANWAJ
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July 17, 1997 |
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BENEDICT PEREIRA Vs. KISHORE KUMAR KOTIAN
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November 10, 1997 |
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BENJAMIN DOMING CARDOZA Vs. GLADYS BENJAMIN CARDOZA
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January 6, 1997 |
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BHAGCHAND KHEMCHAND VERMA Vs. STATE OF MAHARASHTRA
|
July 1, 1997 |
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BHAGIRATHIBAI SURJI BHANUSHALI Vs. STATE OF MAHARASHTRA
|
October 7, 1997 |
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BHAGUJI BAYAJI POKALE Vs. KANTILAL BABAN GUNJAWATE
|
November 6, 1997 |
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BHAGWAN BABURAO BACHATE Vs. STATE OF MAHARASHTRA
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April 23, 1997 |
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BHAGWAN RAMBHAU KARANKAL Vs. STATE OF MAHARASHTRA
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March 5, 1997 |
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BHAGWATSINGH GAUD Vs. STATE OF GOA
|
December 1, 1997 |
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BHAIVAJI DNAYNU NIMBALKAR Vs. STATE OF MAHARASHTRA
|
August 6, 1997 |
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BHANDARI INTERSTATE CARRIERS Vs. A K SYNTHETICS
|
May 30, 1997 |
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BHANUDAS KARBHARI AVHAD Vs. STATE OF MAHARASHTRA
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July 15, 1997 |
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Bharat Vs. State of Maharashtra
|
June 24, 1997 |
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BHARAT BIJLEE LIMITED Vs. V K SHRIVASTAVA COMMISSIONER OF INCOME TAX
|
September 22, 1997 |
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BHARAT BUILDERS PRIVATE LIMITED Vs. PARIJAT FLAT OWNERS CO OP HSG SOCIETY LIMITED
|
September 11, 1997 |
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BHARAT FAKIRA DHIWAR Vs. STATE OF MAHARASHTRA
|
July 7, 1997 |
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BHARAT HIRALAL SHETH Vs. JAYSIN AMARSINH SAMPAT
|
February 14, 1997 |
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BHARAT SHANTILAL SHAH Vs. STATE OF MAHARASHTRA
|
November 6, 1997 |
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BHARAT TIMBER INDUSTRIES BOMBAY PVT LTD Vs. STATE OF MAHARASHTRA
|
September 19, 1997 |
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BHARATI ASHOK BHOIR Vs. O P BALI
|
November 18, 1997 |
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BHARATI R. VERMA Vs. COMMISSIONER OF POLICE THANE
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February 13, 1997 |
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BHARATI VIDYAPEETH'S INSTITUTE OF HOTEL MANAGEMENT AND CATERING TECHNOLOGY Vs. STATE OF MAHARASHTRA
|
October 1, 1997 |
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BHARGAV KERU TAMONDKAR Vs. JAM MANUFACTURING MILLS UC
|
September 30, 1997 |
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BHAUSAHEB MADHUKAR GATKAL Vs. LATA BHAUSAHEB GATKAR
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June 22, 1997 |
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BHAVESH KANTILAL JAIN Vs. STATE OF MAHARASHTRA
|
October 22, 1997 |
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BHAVESHA SURESH GORADIA Vs. AVIATION TRAVELS PVT LTD
|
September 2, 1997 |
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BHAVNESHWAR BABUBHAI PATIL Vs. STATE OF MAHARASHTRA
|
November 19, 1997 |
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BHIKUBHAI MAKANJI Vs. MUKTA SHETTY
|
June 17, 1997 |
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BHIMACHARYA BALACHARYA VARKHEDKAR Vs. EXECUTIVE OFFICER
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November 25, 1997 |
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BHIMRAO PARVATRAO PATIL Vs. BABURAO GOVINDRAO SHINDE
|
July 4, 1997 |
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BHIMRAO SAMBHAJI LINGE Vs. HANUMANT ANANDRAO PAWALKAR
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August 29, 1997 |
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BHOJRAJ PANDHARINATH BERAD Vs. CONCILIATION OFFICER AND ASSTT COMMISSIONER OF LABOUR
|
August 6, 1997 |
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BHOLA RAMLAKHAN GUPTA Vs. STATE OF MAHARASHTRA
|
August 8, 1997 |
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BHOLANATH DAKHNIPRASAD CHAURASIA Vs. STATE OF MAHARASHTRA
|
October 1, 1997 |
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BHOSALE DEEPAK MANIKRAO Vs. STATE OF MAHARASHTRA
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October 21, 1997 |
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BHUPAL MAHALING KAMBLE Vs. GANPATI JOTI KAMBLE
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October 8, 1997 |
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BHUPENDRA J TEJURA Vs. AJIT DEVELOPERS PVT LTD
|
October 16, 1997 |
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BIDDLE SAWYER LTD Vs. CHEMICAL EMPLOYEES UNION
|
February 4, 1997 |
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BILLQUEES BEGUM GULA DASTAGEER Vs. MUNICIPAL CORPN GR BOMBAY
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November 20, 1997 |
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BINDU KUMAR Vs. SHRIKANT SHIVAJIRAO PATIL
|
June 25, 1997 |
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BINDU PANDEY Vs. S C MALHOTRA
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November 7, 1997 |
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BIOCHEM PHARMACEUTICAL INDUSTRIES Vs. BIOCHEM SYNERGY LIMITED
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March 12, 1997 |
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BIOCHEM PHARMACEUTICAL INDUSTRIES Vs. BIOCHEM SYNERGY LIMITED
|
March 13, 1997 |
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BIRJU BATRAN Vs. PHOENIX MILLS LIMITED
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November 25, 1997 |
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BLOW PLAST LIMITED Vs. NAFISA SHABBIR HUSSAIN MASHRAQUI
|
April 22, 1997 |
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BLUE STAR LIMITED Vs. BLUE STAR WORKERS UNION
|
August 19, 1997 |
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BLUE STAR WORKERS UNION Vs. B.S.BHADANGE, MEMBER,INDUSTRIAL COURT, BOMBAY
|
July 3, 1997 |
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BOARD OF TRUSTEES OF PORT OF BOMBAY Vs. R D TULPULE
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November 24, 1997 |
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BOARD OF TRUSTEES OF PORT OF BOMBAY Vs. HARSHADRAI FULCHAND
|
July 31, 1997 |
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BOMBAY BURMAH TRADING CORP LTD Vs. MITHIBAI D IRANI
|
April 29, 1997 |
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BOMBAY CYCLE AND MOTOR AGENCY LTD Vs. AUTO INDUSTRIAL WORKERS UNION
|
June 26, 1997 |
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BOMBAY GAS COMPANY LIMITED Vs. PARMESHWAR MITTAL
|
August 1, 1997 |
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BOMBAY GAS PUBLIC LTD Vs. NARAYAN SABAJI SARMALKAR
|
July 21, 1997 |
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BOMBAY PORT TRUST Vs. VISHNU VITHAL VICHARE
|
June 30, 1997 |
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BORIVALI EDUCATION SOCIETY Vs. GIRA T DESAI
|
October 6, 1997 |
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BOSSUET S DIAS Vs. DAVIDINHA DIAS
|
April 15, 1997 |
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BRADMA OF INDIA LIMITED Vs. STATE OF MAHARASHTRA
|
December 23, 1997 |
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BRIJBIHARI SHIVDARSHAN SHUKLA Vs. R H MENDONCA COMMISSIONER OF POLICE THANE
|
March 12, 1997 |
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BUDHAJI LAXMAN NARVEKAR Vs. KRISHNA SHIVRAM PATIL
|
July 4, 1997 |
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BURROUGHS WELLCOME INDIA LIMITED Vs. UNI SOLE PRIVATE LIMITED
|
July 3, 1997 |
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BUSH BOAKE ALLEN INDIA LTD Vs. A K MENON
|
September 9, 1997 |
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C O VERGHESE Vs. M K SINGHI
|
January 21, 1997 |
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CANARA BANK Vs. METALLICA INDS LTD
|
April 2, 1997 |
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CANBANK FINANCIAL SERVICES LIMITED Vs. HITEN P DALAL
|
September 24, 1997 |
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CAPT SALVINO MANUEL REBELLO Vs. NARENDRA L CHAWLA
|
September 26, 1997 |
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CARBON EVERFLOW LIMITED EMPLOYEES UNION Vs. V L KAMBLE
|
August 12, 1997 |
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CAROLINA FERNANDES Vs. AIDA SEQUEIRA E. VAZ
|
January 24, 1997 |
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CARONA SAHU COMPANY LTD Vs. MANSOOR AHMED NOORMIYA
|
February 17, 1997 |
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CEAT TYRES OF INDIA LTD Vs. NASIK MUNICIPAL CORPORATION
|
August 7, 1997 |
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CEDRIC X PINHEIRO Vs. JOSEFINA REMEDIOS
|
January 22, 1997 |
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Cedrick Martins Vs. State of Goa
|
December 9, 1997 |
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CENTRAL BANK OF INDIA Vs. MADALSA INTERNATIONAL LIMITED
|
April 11, 1997 |
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CENTRAL BANK OF INDIA Vs. GANESH OIL AND GENERAL MILLS
|
April 23, 1997 |
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CENTRAL BANK OF INDIA Vs. MULTI BLOCK PRIVATE LIMITED
|
January 16, 1997 |
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CENTRAL BANK OF INDIA Vs. JAYANTI KALGO DESSAI
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January 6, 1997 |
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CENTRAL BANK OF INDIA Vs. SARANG ENTERPRISES
|
November 26, 1997 |
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CENTRAL BUREAU OF INVESTIGATION Vs. PRAMOD KUMAR MANOCHA
|
September 29, 1997 |
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CHANDARBAI Vs. STATE OF MAHARASHTRA
|
September 9, 1997 |
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CHANDRABHAGA PUNDURANG RANJANE Vs. R H MENDONCA COMMISSIONER OF POLICE THANE
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March 21, 1997 |
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CHANDRABHAN RAMA DHENGLE Vs. INDIRABAI CHANDRABHAN DHENGLE
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October 22, 1997 |
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CHANDRABHAN S O RAMA DHENGLE Vs. INDARBAI
|
October 21, 1997 |
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CHANDRAKANT B SHAH Vs. STATE OF MAHARASHTRA
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September 22, 1997 |
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CHANDRAKANT KRISHNA BANKAR Vs. STATE OF MAHARASHTRA
|
November 17, 1997 |
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CHANDRAKANT NARAYAN KSHIRSAGAR Vs. STATE OF MAHARASHTRA
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February 5, 1997 |
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CHANDRAKANT S O DAMODAR KALE Vs. NAGPUR IMPROVEMENT TRUST
|
March 26, 1997 |
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CHANDRAKANT S/O DAMODAR KALE Vs. NAGPUR IMPROVEMENT TRUST, THROUGH ITS EXECUTIVE OFFICER
|
March 27, 1997 |
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CHANDRASHEKAR RAMPRAKASH AGARWAL Vs. STATE OF MAHARASHTRA
|
April 9, 1997 |
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CHANDUBHAI NARAINDAS BHATIA Vs. NAVJIVAN CO OPERATIVE HOUSING SOCIETY LTD
|
April 22, 1997 |
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CHANGDEO SUGAR MILLS LTD Vs. UNION OF INDIA
|
August 12, 1997 |
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CHARAN DAS GUPTA Vs. STATE OF MAHARASHTRA
|
July 9, 1997 |
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CHARLES ALIAS WILLIAM PETER D'SOUZA Vs. MARY THOMAS PINTO
|
February 18, 1997 |
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CHHAGANLAL NAROTTAMDAS RAVAL Vs. UNION OF INDIA
|
August 14, 1997 |
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CHHAYA RAJARAM PAWAR Vs. RAMA NAMA PAWAR
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September 25, 1997 |
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CHHOTALAL MOHANLAL TRIVEDI Vs. UTTAMCHAND DAYARAM DUGAD
|
July 17, 1997 |
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CHIEF EXECUTIVE OFFICER Vs. ULHAS DAMODHAR THIGLER
|
September 10, 1997 |
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CHIEF GENERAL MANAGER TELECOM FACTORY Vs. H R THAKUR
|
June 24, 1997 |
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CHIEF OFFICER BARSI MUNICIPAL CORPORATION Vs. HEMLATA GOPAL SHIRSHIKAR
|
December 10, 1997 |
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CHIEF SECRETARY TO THE GOVERNMENT OF RAJASTHAN Vs. STATE BANK OF INDIA
|
August 20, 1997 |
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CHIMANLAL NARSAJI SUHAN Vs. PARASMAL MITHALAL PARMAR
|
August 5, 1997 |
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CHIMANLAL NARSAJI SUHAN Vs. PARASMAL MITHALAL PARMAR
|
February 18, 1997 |
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CHIMMAY SUBHASH ERRAM Vs. STATE OF MAHARASHTRA
|
July 1, 1997 |
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CHINTAMAN SAHADEVRAO BAGDE Vs. BALIRAM RANGNATH BANSODE
|
November 20, 1997 |
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CHISTOVAN VAZ Vs. INDIAN OVERSEAS BANK
|
April 3, 1997 |
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CHITRA PRADEEP DESHPANDE Vs. PRADEEP DATTATRAYA DESHPANDE
|
January 10, 1997 |
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CHITRALEKHA SHIBU KUNJU Vs. SHIBU KUNJU
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June 26, 1997 |
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CHOKSI AND COMPANY Vs. STATE OF MAHARASHTRA
|
April 23, 1997 |
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CHONDRU UPASSO GAONKAR Vs. ZORGO GAONKAR
|
February 19, 1997 |
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CHOUGULE M K Vs. VINODKUMAR V KANABAR
|
September 26, 1997 |
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CHOWGULE AND CO. PVT. LTD Vs. ORIENTAL INSURANCE CO. LTD
|
September 24, 1997 |
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CLASSIC CARPETS Vs. CONTSHIP CONTAINER LINES
|
September 9, 1997 |
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CLIFTON CO-OPERATIVE HOUSING SOCIETY LTD Vs. JINA ARDESHIR MISTRY
|
July 9, 1997 |
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CLUETT PEABODY AND CO INC Vs. ARROW APPARALS
|
October 24, 1997 |
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CNA EXPORTS (PVT.) LTD. Vs. UNION OF INDIA (UOI) AND ORS.
|
January 16, 1997 |
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COLABA CENTRAL CO OPERATIVE CONSUMERS WHOLESALE AND RETAIL STORES LIMITED Vs. COMMISSIONER OF INCOME TAX
|
July 21, 1997 |
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COLABA CENTRAL CO-OPERATIVE CONSUMERS WHOLESALE AND RETAIL STORES LTD Vs. COMMISSIONER OF INCOME TAX
|
March 21, 1997 |
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COLOUR-CHEM LTD Vs. UNION OF INDIA
|
October 6, 1997 |
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COMART LITHOGRAPHERS LTD Vs. RAVI R JASRA
|
January 22, 1997 |
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COMMISSIONER FOR INCOME TAX BOMBAY CITY IV BOMBAY Vs. CHASE TRADING CO
|
December 24, 1997 |
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COMMISSIONER OF INCOME TAX Vs. SHERALLY MEHERALLY AND SONS
|
November 13, 1997 |
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COMMISSIONER OF INCOME TAX Vs. WESTERN INDIA PHARMACEUTICAL SERVICES PVT LIMITED
|
November 11, 1997 |
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COMMISSIONER OF INCOME TAX Vs. ORKAY SILK MILLS PVT LIMITED
|
November 12, 1997 |
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COMMISSIONER OF INCOME TAX Vs. RATANABAI N K DUBHASH MRS
|
September 24, 1997 |
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COMMISSIONER OF INCOME TAX Vs. SHANTABEN D SHAH SMT
|
September 3, 1997 |
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COMMISSIONER OF INCOME TAX Vs. KIRLOSKAR OIL ENGINES
|
August 1, 1997 |
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COMMISSIONER OF INCOME TAX Vs. SHAH CONSTRUCTION COMPANY LIMITED
|
July 31, 1997 |
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COMMISSIONER OF INCOME TAX Vs. HIND FILTERS PVT LIMITED
|
July 28, 1997 |
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COMMISSIONER OF INCOME TAX Vs. MAHINDRA AND MAHINDRA LIMITED
|
July 7, 1997 |
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COMMISSIONER OF INCOME TAX Vs. AOROW INDIA LIMITED
|
July 8, 1997 |
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COMMISSIONER OF INCOME TAX Vs. D P MALHOTRA
|
March 28, 1997 |
|
COMMISSIONER OF INCOME TAX Vs. M D PENDSE NO 2
|
June 20, 1997 |
|
COMMISSIONER OF INCOME TAX Vs. AOROW INDIA LTD
|
March 8, 1997 |
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COMMISSIONER OF INCOME TAX Vs. DAWN MILLS CO LTD
|
January 31, 1997 |
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COMMISSIONER OF INCOME TAX Vs. HEREDILLA CHEMICALS LIMITED
|
January 10, 1997 |
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COMMISSIONER OF INCOME TAX Vs. VIJAYMAL SAND
|
January 10, 1997 |
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COMMISSIONER OF INCOME TAX Vs. ROSHAN K A WADIA
|
January 10, 1997 |
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COMMISSIONER OF INCOME TAX Vs. RELIANCE INDUSTRIES LTD
|
January 15, 1997 |
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COMMISSIONER OF INCOME TAX Vs. CEMENT ALLOCATION AND CO-ORDINATING ORGANISATION
|
January 15, 1997 |
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COMMISSIONER OF INCOME TAX Vs. HINDUSTAN PLATINUM PVT LTD
|
January 21, 1997 |
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COMMISSIONER OF INCOME TAX Vs. U D MORARJI
|
February 20, 1997 |
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COMMISSIONER OF INCOME TAX Vs. DORR-OLIVER INDIA LTD
|
March 12, 1997 |
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COMMISSIONER OF INCOME TAX Vs. ORWO LIMITED
|
November 6, 1997 |
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COMMISSIONER OF INCOME TAX Vs. JOHN WYETH AND BROS LTD
|
November 3, 1997 |
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COMMISSIONER OF INCOME TAX Vs. CONSOLIDATED PNEUMATIC TOOLS CO INDIA LTD
|
March 20, 1997 |
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COMMISSIONER OF INCOME TAX Vs. DHANRAJ MILLS (P) LTD
|
February 20, 1997 |
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COMMISSIONER OF INCOME TAX Vs. MAHADEVIA BROTHERS
|
February 20, 1997 |
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COMMISSIONER OF INCOME TAX Vs. DANDELI FERRO ALLOYS (P) LTD
|
February 20, 1997 |
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COMMISSIONER OF INCOME TAX Vs. ASIAN PAINTS (I) LTD
|
February 20, 1997 |
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COMMISSIONER OF INCOME TAX Vs. MODERN WOOLLEN PVT LTD
|
November 12, 1997 |
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COMMISSIONER OF INCOME TAX Vs. BHOR INDUSTRIES LTD
|
November 12, 1997 |
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COMMISSIONER OF INCOME TAX Vs. RAM MURTI MEHRA
|
December 4, 1997 |
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COMMISSIONER OF INCOME TAX BOMBAY Vs. MELANTO INDUSTRIES PVT LTD
|
March 12, 1997 |
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COMMISSIONER OF INCOME TAX BOMBAY Vs. HARDCASTLE AND WAUD MFG COMPANY LIMITED
|
July 9, 1997 |
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COMMISSIONER OF INCOME TAX BOMBAY Vs. D P MALHOTRA
|
July 28, 1997 |
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COMMISSIONER OF INCOME TAX BOMBAY Vs. RATANBAI N K DUBHASH
|
September 24, 1997 |
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COMMISSIONER OF INCOME TAX PUNE Vs. ASK ENTERPRISES
|
July 16, 1997 |
|
COMMISSIONER OF INCOME TAX, BOMBAY Vs. RELIABLE CONSTRUCTIONS PVT LTD
|
July 14, 1997 |
|
COMMISSIONER OF INCOME TAX, BOMBAY CITY I Vs. COOPER ENGINEERING CO LTD
|
March 12, 1997 |
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COMMISSIONER OF INCOME-TAX Vs. HIND FILTERS PVT LTD
|
February 20, 1997 |
|
COMMISSIONER OF INCOME-TAX Vs. STANDARD MILLS CO LTD
|
November 13, 1997 |
|
COMMISSIONER OF INCOME-TAX Vs. TRUSTEES OF SHRI GAGALBHAI PUBLIC CHARITABLE TRUST
|
November 3, 1997 |
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COMMISSIONER OF INCOME-TAX Vs. KIRLOSKAR OIL ENGINES LTD
|
November 3, 1997 |
|
COMMISSIONER OF INCOME-TAX Vs. LAXMI PRINTS
|
November 6, 1997 |
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COMMISSIONER OF INCOME-TAX Vs. INDIAN RAYON CORPN LTD
|
November 3, 1997 |
|
COMMISSIONER OF INCOME-TAX Vs. TATA HYDRO ELECTRICAL POWER
|
February 20, 1997 |
|
COMMISSIONER OF SALES TAX Vs. BISLERY BEVERAGES PVT LTD
|
April 11, 1997 |
|
COMMISSIONER OF SALES TAX BOMBAY Vs. OIL PROCESSORS PRIVATE LIMITED
|
August 14, 1997 |
|
COMMISSIONER OF SALES TAX MAHARASHTRA STATE BOMBAY Vs. NIVEA TIME
|
August 14, 1997 |
|
COMMISSIONER OF SALES TAX MAHARASHTRA STATE BOMBAY Vs. BHARAT HEAVY ELECTRICALS
|
September 5, 1997 |
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COMMISSIONER OF SALES TAX, BOMBAY Vs. MAADHYAM
|
April 7, 1997 |
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COMMISSONER OF INCOME TAX BOMBAY Vs. KUIPERS TIESTO
|
December 3, 1997 |
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COMMUNIDADE OF MURAD Vs. ADDITIONAL DEPUTY COLLECTOR AND LAND ACQUISITION OFFICER
|
February 19, 1997 |
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CONTROL PRINT INDIA LIMITED Vs. CAB MACHINES
|
June 24, 1997 |
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CRY (CHILD RELIEF & YOU) Vs. STATE OF MAHARASHTRA
|
April 25, 1997 |
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CYNTHIA MARTIN WD O A V MARTIN Vs. PREMBEHARI S O MAKHANLAL YADU
|
April 30, 1997 |
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CYNTHIA WD O A V MARTIN Vs. PREMBIHARI MAKHANLAL YADU
|
April 30, 1997 |
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CYRIL EDWARD FERNANDES Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL PANAJI GOA
|
October 22, 1997 |
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CYRUS DARABSHAW PATEL Vs. RUSI D PATEL
|
September 2, 1997 |
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D D JAGDALE Vs. BAJAJ AUTO LTD
|
December 1, 1997 |
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D RANGARAJAN Vs. K B S MANIAM
|
April 24, 1997 |
|
D. KASTURI DEVI Vs. D. KALIKESHWAR RAO
|
February 13, 1997 |
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DADARAO Vs. STATE OF MAHARASHTRA
|
August 21, 1997 |
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DADI GANGARAM NAIK Vs. ADARSHA VIDYA PRASARAK MANDAL
|
February 5, 1997 |
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DADU MARUTI GAIKWAD Vs. STATE OF MAHARASHTRA
|
January 20, 1997 |
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DADU NANUBHAI BHAGOJI PATIL Vs. RAMAKANT DATTATRAYA DESHPANDE
|
November 17, 1997 |
|
DAGADIBAI ANAND JADHAV Vs. S C MALHOTRA COMMISSIONER OF POLICE
|
November 18, 1997 |
|
DAGADU MHASKU DALAVI Vs. SHANKAR NILKANTH
|
December 5, 1997 |
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DAGADU RAMA MALI Vs. PANDURANG GOVIND MALI
|
December 24, 1997 |
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DAGADU RAOJI DONGARE Vs. ANUSAYABAI MARTAND KADAM
|
August 13, 1997 |
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DAGADU SHANKAR TODMAL Vs. STATE OF MAHARASHTRA
|
July 28, 1997 |
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DAGADU SHANKAR TODMAL Vs. STATE OF MAHARASHTRA
|
July 29, 1997 |
|
DAMAN DISTILLERY Vs. UNION OF INDIA
|
November 10, 1997 |
|
DAMANDAS SHIVANDAS DHARMANI Vs. STATE OF MAHARASHTRA
|
January 28, 1997 |
|
DAMAYANTI NATWARLAL NAYAK Vs. STATE OF MAHARASHTRA
|
June 16, 1997 |
|
DARIAS BUILDERS PVT LIMITED Vs. GILES FRANCIS MENDES
|
July 8, 1997 |
|
DASTAGIR RAMZAN BANADAR Vs. STATE OF MAHARASHTRA
|
December 19, 1997 |
|
DATTATRAY PURUSHOTTAM BHAVE Vs. JAYANT SITARAM JOSHI
|
July 17, 1997 |
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DATTATRAYA BALKRISHNA KHADILKAR Vs. AKHIL MAHARASHTRA NATYA VIDHYA MANDIR SAMITI
|
July 28, 1997 |
|
DATTATRAYA GURUNATH SONTAKKE Vs. KAUSALYABAI EKNATH JAGTAP
|
February 17, 1997 |
|
DATTATRAYA MANGLYA PATIL Vs. STATE OF MAHARASHTRA
|
September 11, 1997 |
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DATTATRAYA PANDHARINATH Vs. TUKARAM RAMJI LOHARI
|
July 21, 1997 |
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DATTATRAYA PANDURANG PATIL PAREGAONKAR Vs. RADHABAI
|
February 19, 1997 |
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DATTATRAYA YAMAJI BHUTKAR Vs. VAIJINATH MADHAV
|
October 22, 1997 |
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DATTU BALU SARGAR Vs. DOCKS MANAGER BOMBAY PORT TRUST
|
March 20, 1997 |
|
DATTU SAKHARAM KHAIRNAR ALIAS SUTAR Vs. PUNJA LAXMAN SHINDE
|
March 5, 1997 |
|
DAYARAM CHANDRAMOHAN KANSWAL Vs. INSPECTOR OF POLICE KAPURBAWDI POLICE STATION THANE
|
March 26, 1997 |
|
DEEPA Vs. NANDKISHORE
|
July 1, 1997 |
|
DEEPAK CHANDUMAL ASRANI Vs. STATE OF MAHARASHTRA
|
February 26, 1997 |
|
DEEPALI BHIMRAO PATIL Vs. STATE OF MAHARASHTRA
|
November 17, 1997 |
|
DEEPESH MAHESH ZAVERI Vs. UNION OF INDIA
|
September 12, 1997 |
|
DEEPESH MAHESH ZAVERI Vs. UNION OF INDIA
|
September 11, 1997 |
|
DELHI STOCK EXCHANGE ASSOCIATION LTD. Vs. CUSTODIAN
|
January 6, 1997 |
|
DENA BANK Vs. BHADRESH CHEMICAL INDUSTRIES
|
October 24, 1997 |
|
DENIEL MATHEW Vs. A.L. FERNANDES
|
March 3, 1997 |
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DEONARAYAN ISHWARIPRASAD PARDESHI Vs. HARIBHAU KUSHABA
|
July 9, 1997 |
|
DEORAM BHIKA CHAUDHARI Vs. DATTU GANPAT PACHARNE
|
June 23, 1997 |
|
DEVASIBHAI DAHYABHAI PATEL Vs. SITARAM LAXMINARAYAN RATHI
|
June 13, 1997 |
|
DEVENAND VASU SALLIAN Vs. STATE OF MAHARASHTRA
|
December 11, 1997 |
|
DEVYANI H MODY Vs. MARATHA SAHAKARI BANK LTD
|
February 7, 1997 |
|
DHANAJIRAO JIVARAO JADHAV Vs. STATE OF MAHARASHTRA
|
December 16, 1997 |
|
DHANESH CHATRABHUJ PAREKH Vs. STATE OF MAHARASHTRA
|
November 13, 1997 |
|
DHANVANTRAI R JOSHI Vs. SATISH J DAVE
|
November 10, 1997 |
|
DHONAJO SUBHANA JADHAV Vs. BABASAHEB SADASHIV SHETE
|
July 1, 1997 |
|
DHONDIRAM NAGUJI NAVALE Vs. MADHAV DHUNDIRAJ PHALNIKAR
|
February 20, 1997 |
|
DHONDU HANMANT RESHIM Vs. STATE OF MAHARASHTRA
|
February 12, 1997 |
|
DHONDUBAI D/O VITHU PAWAR Vs. KASHINATH NANA DHARMADHIKARI
|
October 20, 1997 |
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DHUN B J JAHINA Vs. M A KURESHI
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February 4, 1997 |
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DIGAMBAR S O GOPINATH SUTAR Vs. JAIRAM S O KRISHNA MALI
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June 10, 1997 |
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DIGAMBER GOPINATH SUTAR Vs. JAIRAM KRISHNA MALI
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June 18, 1997 |
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DIGAMBER S O EKNATH SURVASE Vs. STATE OF MAHARASHTRA
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April 30, 1997 |
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DIGAMBER SHANKAR BHALERAO Vs. MAHARASHTRA STATE CO-OP HOUSING FINANCE LTD
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November 26, 1997 |
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DILIP AMBO BHOIR Vs. STATE OF MAHARASHTRA
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July 15, 1997 |
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DILIP DATTATRAY KHODKE Vs. SUPERINTENDING ENGINEER
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July 24, 1997 |
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DILIP NARAYAN KUYESKAR Vs. STATE OF MAHARASHTRA
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June 24, 1997 |
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DILIP RAMCHANDRA MORE Vs. COLLECTOR OF THANE
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October 23, 1997 |
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DILIP VENKATRAO PATIL Vs. STATE OF MAHARASHTRA
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April 10, 1997 |
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DILKUSH DYEING AND PRINTING WORKS Vs. UNION OF INDIA
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April 15, 1997 |
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DINESH NAINMAL JOSHI Vs. STATE OF MAHARASHTRA
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December 11, 1997 |
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DINESH RAMSANEHI YADAV Vs. STATE OF MAHARASHTRA
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July 11, 1997 |
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DINKAR BALWANT BAKALE Vs. ANUSAYABAI W/O GOGIND JAGTAP
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July 8, 1997 |
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DINKARRAO ABA KRISHNAJI PATIL Vs. STATE OF MAHARASHTRA
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June 18, 1997 |
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DINSHAW JAL MUNCHERJEE Vs. AIR INDIA LIMITED
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January 7, 1997 |
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DIRECTOR OF ANIMAL HUSBANDRY MAHARASHTRA STATE PUNE Vs. DIVISIONAL SECRETARY SARVA SHRAMIK SANGHATANA
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February 14, 1997 |
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DIVISIONAL CONTROLLER Vs. SYED SHABIR JANI SYED ALISAHEB
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October 1, 1997 |
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DIVISIONAL CONTROLLER M S R T C BHANDARA Vs. GULAB TANBAJI BHANDARKAR
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October 1, 1997 |
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DIVISIONAL CONTROLLER M S R T C DIVISION OFFICE AMRAVATI Vs. VINAY VASANTRAO PARWATKAR
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July 31, 1997 |
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DIVISIONAL CONTROLLER MAHARASHTRA STATE ROAD TRANSPORT CORPORATION Vs. KASHINATH JAIRAM RAHATE
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March 27, 1997 |
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DIWAKAR GOVIND BHANAGE Vs. DHANANJAY BANDOBA DIGE
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February 20, 1997 |
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DIWAN RAHUL NANDA Vs. NITISH G KOTAK
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December 3, 1997 |
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DIWAN SINGH KHATRI Vs. STATE OF MAHARASHTRA
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November 19, 1997 |
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DNYANESHWAR KISAN BORDE Vs. R D TYAGI
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March 26, 1997 |
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DONGARMAL VIRCHAND OSWAL Vs. PUKHRAJ BHURMALJI JAIN
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August 6, 1997 |
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DYANDEV PARSU CHAVAN Vs. SPECIAL LAND ACQUISITION
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July 23, 1997 |
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E I D PARRY INDIA LTD Vs. UOI
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October 23, 1997 |
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EARTH BUILDERS Vs. STATE OF MAHARASHTRA
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January 6, 1997 |
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EDOZIE BONIFACE UMEORA Vs. B S RAWAT ASSISTANT COLLECTOR OF CUSTOMS
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October 13, 1997 |
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EGBERT D'SOUZA Vs. VENCILLA J. MIRANDA
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June 10, 1997 |
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EKNATH MALU RATATE Vs. STATE OF MAHARASHTRA
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October 6, 1997 |
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EKNATH MARUTIRAO MANE Vs. EXECUTIVE ENGINEER
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January 15, 1997 |
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EMCO LENZE PRIVATE LIMITED Vs. EMCO PRECIMA ENGG PRIVATE LIMITED
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August 8, 1997 |
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EMCO TRANSFORMERS LTD Vs. S P SHOUCHE
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January 27, 1997 |
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ENGINEERS INTERNATIONAL Vs. D V VASUDEVA RAO
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May 19, 1997 |
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ENTRENONDE POLYCOATERS LTD Vs. KAMGAR SABHA THANE
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January 22, 1997 |
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ESSEL PACKAGING LIMITED Vs. ESSEL TEA EXPORTS LIMITED
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July 8, 1997 |
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ESTATE OFFICER PUDA Vs. JASPAL SINGH DARA
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May 5, 1997 |
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EX SURGEON COMMANDER BHASKAR ROY Vs. UNION OF INDIA
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October 17, 1997 |
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EXECUTIVE ENGINEER MAH STATE ELECTRICITY BOARD KOLHAPUR Vs. PANDURANG GANAPATI SHENVI
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November 6, 1997 |
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EXECUTIVE ENGINEER YAVATMAL Vs. ANANT YADAO MURATE
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October 15, 1997 |
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EXECUTIVE ENGINEER, WORKS DEPTT AND CHIEF EXECUTIVE OFFICER Vs. GANGUBAI W/O NARASU GOVILKAR
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October 9, 1997 |
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FABRIL GASOSA Vs. UNION OF INDIA
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July 4, 1997 |
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FAHAD R AL DAKHIL Vs. STATE OF MAHARASHTRA
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August 6, 1997 |
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FAIRGROWTH FINANCIAL SERVICES LTD Vs. GODREJ SOAPS LTD
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August 21, 1997 |
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FAKHRUNNISA M KHAN Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY
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January 14, 1997 |
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FAKIRA Vs. STATE OF MAHARASHTRA
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January 13, 1997 |
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FAKKAD HAIBATRAO DESHMUKH Vs. STATE OF MAHARASHTRA
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November 25, 1997 |
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FANCYBAI W/O BABULAL JAIN Vs. BHIKALAL PURASHOTTAMDAS MORKHIYA
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October 3, 1997 |
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FAROOK ALI KHAN S O ILYAS KHAN Vs. MAHARASHTRA STATE ELECTION COMMISSION
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September 2, 1997 |
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FAROOQ P Vs. C D SINGH
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July 23, 1997 |
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FELIX VAZ Vs. GEIRGE MAXIMIANO PILIPE PECHECO
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February 7, 1997 |
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FIZIA GULAMHUSEIN JAFFER Vs. FATEMA SALIM JAFFER
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October 9, 1997 |
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FOOD CORPORATION OF INDIA Vs. GENERAL MANAGER NORTHERN RAILWAY
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April 28, 1997 |
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FOOLCHAND NANHELAL PARWAR Vs. SHABBIR HUSSAIN S O MULLA AKBAR ALI BOHRA
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November 13, 1997 |
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FRANCISCO DE ROSARIO FERRAO Vs. PANDURANG SIVRAM NAIK
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September 12, 1997 |
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FULCHAND LALCHAND PARKASH Vs. VASANTGAURI DEORAM CHAVAN
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January 15, 1997 |
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G B GHADGE Vs. UNION OF INDIA
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October 16, 1997 |
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G S CHUGANI Vs. OIL AND NATURAL GAS CORPORATION LTD
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October 16, 1997 |
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G S KHAIRKAR Vs. CAMLIN LIMITED
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July 30, 1997 |
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G.R. ENGINEERING WORKS PRIVATE LTD. Vs. R.G. NAGUENKAR
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March 14, 1997 |
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GAJANAN SHANKAR BHANAT Vs. VASANT DHONDU BHANAT
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September 25, 1997 |
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GAJANAN SHANKAR SUDRIK Vs. STATE OF MAHARASHTRA
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September 5, 1997 |
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GAJARABAI NARAYAN CHAUVAN Vs. RATNABAI VISHNU GAIKWAD
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November 17, 1997 |
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GAMMON INDIA LIMITED Vs. COMMISSIONER OF INCOME TAX
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April 10, 1997 |
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GAMMON INDIA LIMITED Vs. COMMISSIONER OF INCOME TAX BOMBAY
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June 10, 1997 |
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GANGADHAR BALWANT THAKARE Vs. STATE OF MAHARASHTRA
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February 24, 1997 |
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GANJANAN PANDURANG KAMAT AND OTHERS Vs. SPECIAL LAND ACQUISITION OFFICER
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January 17, 1997 |
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GANPAT KERABA KHOT Vs. DATTATRAYA NARAYAN JOSHI
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October 23, 1997 |
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GANPAT MASHNAJIRAO WADEKA Vs. STATE OF MAHARASHTRA
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May 7, 1997 |
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GANPAT RAMCHAND GUJAR Vs. RAJKUMAR CHAMPALAL SARNOT
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October 3, 1997 |
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GANPAT SHANKAR PAIGUDE Vs. VITHABAI NARAYANRAO ADHAV
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July 10, 1997 |
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GANPATI PARASHURAM BACHAL Vs. HARI DATTATRAYA VANARASE
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February 18, 1997 |
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GANPATI SHANKAR DESAI Vs. RAU GANU KILLEDAR
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September 1, 1997 |
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GANPATRAO BHOSALE Vs. STATE OF MAHARASHTRA
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July 31, 1997 |
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GARWARE PLASTICS AND POLYESTER PRIVATE LIMITED Vs. UNION OF INDIA
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August 20, 1997 |
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GAUHATI CO OPERATIVE URBAN BANK LIMITED Vs. SANTOSH KUMAR TEWARI
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May 29, 1997 |
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GEAR ENGINEERS Vs. INDUSTRIAL ELECTRICAL EQUIPMENT
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June 27, 1997 |
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GEETA YOGESH MEHTA Vs. YOGESH JETHALAL MEHTA
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February 4, 1997 |
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GENERAL LABOUR UNION Vs. I T C LIMITED
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June 25, 1997 |
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GHAGWANDAS GOPALDAS BHATE Vs. DIRECTOR BANGALORE HOSUR ROAD
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January 6, 1997 |
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GHAMAJI NANA BANSODE Vs. ASHA GHAMAJI BANSODE
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February 24, 1997 |
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GHAMINDER SINGH PURI Vs. AIR VICE MARSHAL A M MEHTA
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September 5, 1997 |
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GHANSHYAM ALIAS CHOTU S O DAGDU WAGHARE Vs. STATE OF MAHARASHTRA
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June 17, 1997 |
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GHANSHYAM RAJ NARAYAN DUBEY Vs. STATE OF MAHARASHTRA
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September 29, 1997 |
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GIAN SINGH NAGI Vs. RANANI STEEL INDUSTRIES
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February 18, 1997 |
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GIRJARAM HALNOR Vs. AURANGABAD MUNICIPAL CORPORATION
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January 22, 1997 |
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GLAXO LABORATORIES Vs. COMMISSIONER OF INCOME TAX
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January 16, 1997 |
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GO SHALA PANJRAPOLE Vs. SHAUKAT NABI SARWAR
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February 13, 1997 |
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GOA COOPERATIVE MARKETING AND SUPPLY FEDERATION LTD Vs. BALAJI TRANSPORT
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October 3, 1997 |
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GOA ELECTRICALS AND FANS LTD Vs. ACCE PANAJI
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October 16, 1997 |
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GOA GROUPS VOCATIONAL Vs. MATCHES GOA PVT LTD
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January 7, 1997 |
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GOA URBAN CO-OPERATIVE BANK LTD Vs. STATE OF GOA
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July 15, 1997 |
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GODREJ R KOTWAL Vs. HOECHST INDIA LTD
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June 30, 1997 |
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GOKALDAS HANSRAJ Vs. KISHANLAL LAXMIDAS
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February 21, 1997 |
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GOKULABAI RAJARAM PATIL Vs. KANTABAI DAMU PATIL
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February 18, 1997 |
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GOMA PANDU PHADKE Vs. NAMA DHARMA PATIL
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July 11, 1997 |
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GOPAL BALAJI KACHI Vs. PUSHPA RAMCHANDRA DAREKAR
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January 8, 1997 |
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GOPAL BROS. AND ANR. Vs. UNION OF INDIA (UOI) AND ANR.
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August 7, 1997 |
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GOPAL DATTARYA CHAPAHLKAR Vs. GOVIND YESHWANT BORKAR
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February 27, 1997 |
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GOPAL KRISHNA JOSHI Vs. CHANDRAKANT SHANKAR KANADE
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May 2, 1997 |
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GOPAL MAHADEO TAMBADA Vs. STATE OF MAHARASHTRA
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March 10, 1997 |
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GOPAL NATHAN Vs. R S OBEROI
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January 30, 1997 |
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GOTYA ALIAS SAVALA CHIMA FULAWARE Vs. STATE OF MAHARASHTRA
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February 7, 1997 |
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GOURYA KALYA ALIAS PANDU PATIL Vs. STATE OF MAHARASHTRA
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October 1, 1997 |
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GOVIND DNYANU SHEVADE-PATIL Vs. STATE OF MAHARASHTRA
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February 25, 1997 |
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GOVIND NAGAR SHOP KEEPERS ASSOCIATION Vs. STATE OF MAHARASHTRA
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August 20, 1997 |
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GOVIND RAGHO KHAIRNAR Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI
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July 4, 1997 |
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GRACYAMMA JOHNY Vs. MANAGEMENT OF VERSOVA WELFARE ASSOCIATION HIGH SCHOOL AND JUNIOR COLLEGE
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March 19, 1997 |
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GRAPHITE VICARB INDIA LTD Vs. UNION OF INDIA
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August 5, 1997 |
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GRAUER AND WELL INDIA LTD Vs. UNION OF INDIA
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September 1, 1997 |
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GROUP PHARMACEUTICALS LTD Vs. BLOSSOM GODINHO
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September 3, 1997 |
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GULAB SAHEBLAL SHAIKH Vs. STATE OF MAHARASHTRA
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October 16, 1997 |
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GULAB TARASAHEB ATAR Vs. STATE OF MAHARASHTRA
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June 20, 1997 |
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GULABRAO SAHEBRAO DAVAN Vs. MUKTABAI KRUSHNA CHINKAR
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November 12, 1997 |
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GURBUXSINGH DALALSINGH Vs. STATE OF MAHARASHTRA
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July 30, 1997 |
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GURBUXSINGH DALALSINGH Vs. STATE OF MAHARASHTRA
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January 30, 1997 |
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GURUDEV DEVELOPERS Vs. KURLA KONKAN NIWAS CO OP HSG SOCIETY
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February 5, 1997 |
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GURUNATH KESHAV RATHOD Vs. STATE OF MAHARASHTRA
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November 17, 1997 |
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GURUNINGAPPA SOMANNA BIRAJDAR Vs. DARYAPPA SAYABANNA BIRAJDAR
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July 3, 1997 |
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GUVANTIBHAI DAMODARDAS HIRANISTATE OF MAHARASHTRA Vs. STATE OF MAHARASHTRA
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November 7, 1997 |
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HAKIKULLAH HAJI RAHIMUTULLAH Vs. MAHARASHTRA HOUSING AND AREA DEVELOPMENT AUTHORITY
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January 7, 1997 |
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HAMEED JAFTERY Vs. COMMISSIONER OF INCOME TAX BOMBAY
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February 27, 1997 |
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HAMIDA ABDUL HAMID Vs. NURULHODA AHMED
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October 14, 1997 |
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HANIL ERA TEXTILES LTD Vs. UNION OF INDIA
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December 23, 1997 |
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HANMANT VITHOBA JADHAV Vs. BAJIRAO SHANKAR ALIAS SHIVAJI JADHAV
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July 2, 1997 |
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HANSA DATTATRAYA MOODALIAR Vs. PUNE MUNICIPAL CORPORATION
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July 22, 1997 |
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HARACHAND ANANDRAO JAMALPURE Vs. GOPAL SHRINIVAS SIRASIKAR
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March 26, 1997 |
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HARANABAI W/O NANA UBALE Vs. ANANT PANDURANG JOSHI
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June 18, 1997 |
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HARBANSLAL MALHOTRA AND SONS LTD Vs. VIDYUT METALLICS LIMITED
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April 2, 1997 |
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HARESH DALPATRAI CHAITALIYA Vs. STATE OF MAHARASHTRA
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January 27, 1997 |
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HARI NAGOJI BHOGAN Vs. SHRISHAILAPPA BASAVAPRABNHA
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July 29, 1997 |
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HARIBAI @ HIRABAI NARAYAN GAIKWAD Vs. STATE OF MAHARASHTRA
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May 1, 1997 |
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HARIBAI ALIAS HIRABAI NARAYAN GAIKWAD Vs. STATE OF MAHARASHTRA
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August 1, 1997 |
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HARIBAI ALIAS HIRABAI NARAYAN GAIKWAD Vs. STATE OF MAHARASHTRA
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August 5, 1997 |
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HARIBHAU KASHINATH LONDHE Vs. S C MALHOTRA
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November 4, 1997 |
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HARIDAS NIVRUTTI SHINDE Vs. DINKAR JANARDHAN BHOSALE
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June 12, 1997 |
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HARILAL B DRESSWALA Vs. DAYASINGH JOGINDARSINGH
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June 25, 1997 |
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HARIPRASAD G TRIVEDI Vs. YESHWANT K ABHYANKAR AND ANOTHE
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June 23, 1997 |
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HARISCHANDRA S O RATANCHANDRA ARYAMANAV Vs. STATE OF MAHARASHTRA
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April 29, 1997 |
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HARISH K.NAGDA Vs. SR INSPECTOR OF POLICE
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December 2, 1997 |
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HARISH MAHADEO PIMPALKHUTE Vs. BAL THACKERAY
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February 7, 1997 |
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HARISHCHANDRA BALYA THAKUR Vs. STATE OF MAHARASHTRA
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February 17, 1997 |
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HARJOT AHLUWALIA Vs. SPRING MEADOWS HOSPITAL
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June 16, 1997 |
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HARSHAD AMRITLAL PATEL Vs. UNION TERRITORY OF DAMAN
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August 26, 1997 |
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HARSHADA B MEHTA Vs. MAHENDRA J KARA
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August 19, 1997 |
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HARSHARANSINGH PRATAPSINGH GUJRAL Vs. LOKHANDWALA BUILDERS LIMITED
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November 27, 1997 |
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HARTEX TUBES PRIVATE LIMITED Vs. ASSISTANT COMMISSIONER OF LABOUR
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September 4, 1997 |
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HASAN ALI S O MOHAMMAAD ALI Vs. COLLECTOR NAGPUR
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February 25, 1997 |
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HASMUKH MAFATLAL SHAH Vs. STATE OF MAHARASHTRA
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November 12, 1997 |
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HASTIMAL MISRIMAL KATARI Vs. STATE OF MAHARASHTRA
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June 11, 1997 |
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HAZARIMAL MILAPCHAND SOORANA JAIPUR Vs. UNITED COMMERCIAL BANK
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February 5, 1997 |
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HEERALAL RAMLAL PARMAR Vs. STATE OF MAHARASHTRA
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July 16, 1997 |
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HEMAND DOIPHODE Vs. DEV KAPOOR
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July 9, 1997 |
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HILLARY NEWNES Vs. LAXMI T GURBAXANI
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August 6, 1997 |
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HINDUSTAN CIBA Vs. ABC
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July 25, 1997 |
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HINDUSTAN CIBA GIEGY LIMITED Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY
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January 28, 1997 |
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HINDUSTAN CONSTRUCTION CORPORATION Vs. HINDUSTAN PETROLEUM CORPORATION LTD
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December 8, 1997 |
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HINDUSTAN LEVER LTD Vs. STATE OF MAHARASHTRA
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April 25, 1997 |
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HINDUSTAN PETROLEUM CORPN LTD Vs. GULAMABBAS ESOOFALI
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January 9, 1997 |
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HIS HOLINESS SHRIMANT JAGATGURU Vs. NARAYAN KAMLU UGAONKAR
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April 29, 1997 |
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HONGKONG AND SHANGHAI BANKING CORPORATION LIMITED Vs. DIAMANT BORAT INDIA PRIVATE LIMITED
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December 17, 1997 |
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IBRAHIM AMIRSAHEB KOKANI Vs. BABU KASAM SHAIKH
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October 14, 1997 |
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ICHALKARANJI URBAN CO OPERATIVE BANK Vs. VILAS HANMANT ALASE
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July 10, 1997 |
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ILA PANDYA Vs. SMITA PATEL
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November 18, 1997 |
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ILESH SHAH Vs. HOPE LEASING AND FINANCE LTD
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November 24, 1997 |
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IMAM BASHIR PATHAN Vs. STATE OF MAHARASHTRA
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March 27, 1997 |
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INDIAN AIR LINES LIMITED Vs. V P PHILIP
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May 19, 1997 |
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INDIAN BANK Vs. SEAGLE ENGINEERS
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September 15, 1997 |
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INDIAN FLIGHT ENGINEERS ASSOCIATION Vs. AIR INDIA LIMITED
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September 5, 1997 |
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INDIAN INSTITUTE OF TECHNOLOGY Vs. SHAHABUDDIN USMAN RAUT
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October 3, 1997 |
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INDIAN OIL CORPORATION LTD Vs. NALINI J SHAH
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November 21, 1997 |
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INDIAN OVERSEAS BANK Vs. DINAR CHEMICALS
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September 25, 1997 |
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INDIAN SILK MANUFACTURING CO P LTD Vs. GAMPRASAD R JAISWAL
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August 5, 1997 |
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INDIRA VIJAY TAGDE Vs. STATE OF MAHARASHTRA
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December 4, 1997 |
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INDUBAI SIDRAM MUNDEWADI Vs. SIDRAMAPPA BASLINGAPPA KALYANSHETTI
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September 30, 1997 |
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INDUSTRIAL DEVELOPMENT BANK OF INDIA Vs. MORADABAD SYNTEX LIMITED
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April 22, 1997 |
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INI EXPRESS WORLDWIDE PRIVATE LTD Vs. UNION OF INDIA
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July 29, 1997 |
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INTELLIGENCE OFFICER Vs. HOLIA MOHAMMED NISAR
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July 4, 1997 |
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INTELLIGENCE OFFICER D R I MUMBAI Vs. HOLIA MOHAMMAD NISAR C O SULEMAN HOLIA
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October 24, 1997 |
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INTERNATIONAL RESEARCH PARK LABS LTD Vs. COLLR OF CUS BOMBAY
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July 31, 1997 |
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INTERSCAPE Vs. UNION OF INDIA
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November 13, 1997 |
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IRENE FERNANDES Vs. NEO PHARMA PRIVATE LIMITED
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January 20, 1997 |
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ISHWAR NAIDU Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY
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January 8, 1997 |
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ISMAIL MOHAMMAD QASIM Vs. KHURSHID AHMED KHAN S O SATTAR KHAN
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December 3, 1997 |
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ISMAIL S O KARIM PATEL ANSARI Vs. STATE OF MAHARASHTRA
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July 17, 1997 |
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ISMAIL SHAIKH GULAM ABBAS KOTHARI Vs. STATE OF MAHARASHTRA
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July 24, 1997 |
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ITC LIMITED Vs. STATE OF MAHARASHTRA
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June 10, 1997 |
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ITC LIMITED Vs. HOLBUD LIMITED
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November 4, 1997 |
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IVON LAWRENCE MENDOSA Vs. STATE OF MAHARASHTRA
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February 3, 1997 |
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JACOB ANTONY Vs. STATE OF MAHARASHTRA
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January 8, 1997 |
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JAGANNATH BHIMRAO PATIL Vs. STATE OF MAHARASHTRA
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August 14, 1997 |
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JAGANNATH KASHINATH MUNDRA Vs. BADRINARAYAN KASHINATH MUNDRA
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January 31, 1997 |
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JAGANNATH MALLAPPA WALE Vs. MAHARUDRA MAHALING TODKAR
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June 11, 1997 |
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JAGANNATH MARUTI GADHAVE Vs. STATE OF MAHARASHTRA
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July 3, 1997 |
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JAGANNATH NARAYAN TIGDI Vs. ALZIRA XAVIER LOBO
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March 4, 1997 |
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JAGANNATH S.SHRIKE Vs. DEVIDAS MARTAND DESHPANDE
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January 16, 1997 |
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JAGANNATH SAMBHAJI KARCHE Vs. CHANDU THAKU KAMBALE
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August 29, 1997 |
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JAGDEORAO YESHWANTRAO PISAL Vs. SHAHAJIRAO JAISINGRAO PISAL
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June 18, 1997 |
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JAGDISH SHANKAR SHETTY Vs. STATE OF MAHARASHTRA
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January 8, 1997 |
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JAGMOHANDAS JAMNADAS PATEL Vs. GANGADAS DURLABHDAS SHAH
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February 27, 1997 |
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JAGU TUKARAM WAGHAMALE Vs. DNYANDEO BALA WAGHMALE
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November 25, 1997 |
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JAI BAI KONDAJI PATHRE Vs. STATE OF MAHARASHTRA
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September 11, 1997 |
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JAIGOPAL RATANLAL BANG Vs. BHIMASHANKAR SHIVSHANKAR PATNE
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July 10, 1997 |
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JAINABBI HAJI ISMAIL FAKRUDDIN Vs. ABDUL LATIFF RAHMAN
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January 24, 1997 |
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JAINUDDIN SHEKHUBHAI MOMIN Vs. SHANKARRAO VISHNU THIGALE
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December 23, 1997 |
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JAIRAM ALIAS MEHRAM K.CHAWDA Vs. STATE OF MAHARASHTRA
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August 13, 1997 |
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JAIRAM MAHADEV CHAVAN Vs. SUBHADRA ARJUN RAUT
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July 9, 1997 |
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JALGAON DISTRICT CENTRAL CO OPERATIVE BANK LIMITED Vs. MAHARASHTRA STATE CO OPERATIVE BANK LIMITED
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September 23, 1997 |
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JALINDER TEJAPPA TELANA Vs. STATE OF MAHARASHTRA
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November 20, 1997 |
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JAMIL AHMED KHAN Vs. KHURSID BANU W/O JAMIL AHMED
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June 13, 1997 |
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JAMNABEN WIFE OF HARAKCHAND SHAH Vs. MANJULABEN
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March 17, 1997 |
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JAMNABEN WIFE OF HARAKCHAND SHAH Vs. MANJULABEN
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March 14, 1997 |
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JANABAI PANDIT PAWAR Vs. PANDIT SHAMJI PAWAR
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July 11, 1997 |
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JANABAI RANU PATOLE Vs. STATE OF MAHARASHTRA
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January 15, 1997 |
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JANBA BABU GADE Vs. DEVIDAS BABU ZAKANE
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July 16, 1997 |
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JANSEVA SIXSEATER AUTO RICKSHAW UNION Vs. STATE OF MAHARASHTRA
|
November 21, 1997 |
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JASWANT BHIKU DHODI Vs. HIRABEN MOHANLAL PAREKH
|
April 2, 1997 |
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JAWAHAR V MUCHHALA Vs. UDADHI TARANG CO OPERATIVE HOUSING SOCIETY LTD
|
May 5, 1997 |
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JAYABAI D/O GANGADAS GOKALDAS Vs. HEMLATA HIRALAL
|
February 24, 1997 |
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JAYLAXMI COELHO D/O CHATTAPURAM NARAYAN Vs. OSWALD JOSEPH COELHO
|
October 1, 1997 |
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JEEVAN MADHAVJI SUTAR Vs. HIRAJI NATHU KUKADIYA
|
November 21, 1997 |
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JEEVANBAI MISTRILAL RAISONI Vs. JASRAJ GIRIDHARILAL BANSALI
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April 11, 1997 |
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JENABAI WIDOW OF SADRUDDIN MAGANBHAI Vs. MAHOMEDALLI ABDULLA SABUWALLA
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February 27, 1997 |
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JERRY VARGHESE CONSTRUCTION P LIMITED Vs. B S E S LIMITED
|
December 8, 1997 |
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JESH SINGH CHIMAN SINGH Vs. STATE OF MAHARASHTRA
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November 24, 1997 |
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JETHA AUCHAT PATEL Vs. STATE OF MAHARASHTRA
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October 15, 1997 |
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JITENDRA ARJUNDAS RIJAWANI Vs. ASSISTANT COMMISSIONER OF POLICE
|
January 16, 1997 |
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JITENDRA SURESH DABHOLKAR Vs. STATE OF MAHARASHTRA
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August 28, 1997 |
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JOHN JOSEPH KHOKAR Vs. B S BHADANGE
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September 2, 1997 |
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JOHN WILLIAM ALMEIDA Vs. SHOBHA NEE JANE ALMEIDA
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October 6, 1997 |
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JOSE ANTONIO FERNANDAS Vs. FABRICA OF THE CHURCH OF FLAIA
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November 14, 1997 |
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JOSEPH ALFONSO Vs. STATE OF MAHARASHTRA
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November 12, 1997 |
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JOSEPH LEO D'CUNHA Vs. CAPT B S PAVRI
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February 19, 1997 |
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JOTI SIDU BHOSALE Vs. HAUSABAI MUKINDA CHAVAN
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July 10, 1997 |
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K K SHARMA Vs. R K CHAINANI
|
May 5, 1997 |
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K K VARMA AND CO Vs. UNION OF INDIA
|
September 1, 1997 |
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K L STEELS LIMITED Vs. MAHARASHTRA STATE ELECTRICITY BOARD
|
July 29, 1997 |
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K P SHUKLA Vs. STATE OF MAHARASHTRA
|
January 10, 1997 |
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K.B. ANAND Vs. STATE OF GOA
|
November 14, 1997 |
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K.S. SALDHANA Vs. MANAGING DIRECTOR, JAYA HIND INDUSTRIAL LIMITED
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February 20, 1997 |
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KAILASH Vs. STATE OF MAHARASHTRA
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June 12, 1997 |
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KALAVATI DINKAR ADSULE Vs. RAJARAM SHIDU GHATGE
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February 24, 1997 |
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KALAVATI S.NARAYANKAR Vs. STATE OF MAHARASHTRA
|
October 15, 1997 |
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KALLAPPA APPANNA BEBADE Vs. DATTATRAYA RAMCHANDRA SHEJAL
|
January 29, 1997 |
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KALYAN UKANDRAO KELKAR Vs. LAXMAN MALHARI SABALE
|
February 20, 1997 |
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KALYANI MUKUND LTD Vs. GAS AUTHORITY OF INDIA LTD
|
February 21, 1997 |
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KAMLAKAR Vs. STATE OF MAHARASHTRA
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February 26, 1997 |
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KAMRUDDIN UMARJI SHAIKH Vs. BARKYA RATNA BABAR
|
November 25, 1997 |
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KANDARPA T DHOLAKIA Vs. STATE OF MAHARASHTRA
|
April 28, 1997 |
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KANTA SURESH SIPAHIMALANI Vs. VISHNU TULSIDAS SIPAHIMALANI
|
November 26, 1997 |
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KARIM ABDUL REHMAN SHAIKH Vs. SHEHNAJ KARIM SHAIKH
|
July 4, 1997 |
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KARIMA ISHAK SAYANI Vs. STATE OF MAHARASHTRA
|
November 5, 1997 |
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KARTIK ALIAS KIRTI GOVARDHAN SHETTY Vs. R D TYAGI
|
June 24, 1997 |
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KASAM SHABA MULANI Vs. HAMBIRAO YASHWANT NIKAM
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July 10, 1997 |
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KASAMSAHEB NABISAHEB Vs. RAMCHANDRA BABAN KSHIRSAGAR
|
July 3, 1997 |
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KASHINATH BHAU KHALSE Vs. STATE OF MAHARASHTRA
|
August 5, 1997 |
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KASHINATH KUNDALIK GARAD Vs. STATE OF MAHARASHTRA
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February 14, 1997 |
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KASHINATH RAMCHANDRA MORE Vs. PURUSHOTTAM L.MUJUMDAR
|
August 13, 1997 |
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KASHINATH TRIMBAKSINGH PARDESHI Vs. STATE OF MAHARASHTRA
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July 16, 1997 |
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KASHIRAM RAJARAM KATHANE Vs. BHARTIYA R B DAMLE GRAM SUDHAR TATHA SHIKSHAN PRASAR SOCIETY
|
April 25, 1997 |
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KASHIRAM S/O RAJARAM KATHANE Vs. BHARTIYA R B DAMLE GRAM SUDHAR TATHA SHIKSHAN PRASAR SOCIETY THROUGH ITS SECRETARY
|
May 5, 1997 |
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KAWAS NARIMAN WARDAN Vs. UNION OF INDIA
|
March 10, 1997 |
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KAYYUMKHAN ALIAS SHANKAR S O YUSUF KHAN Vs. STATE OF MAHARASHTRA
|
March 13, 1997 |
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KESAR SUGAR WORKS LTD Vs. COMMISSIONER OF INCOME TAX
|
January 17, 1997 |
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KHASHABA DADU BORATE Vs. YESHWANT DADU BORATE
|
April 7, 1997 |
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KHASHIBAI DADU JAGTAP Vs. SATYAWAN BABAN MANE
|
July 9, 1997 |
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KHEMKA AND CO AGENCIES PRIVATE LIMITED Vs. POLISH OCEAN LINES
|
December 15, 1997 |
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KHURSHEED ANWAR MOHD ALI Vs. STATE OF MAHARASHTRA
|
October 16, 1997 |
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KIKABHAI SHROFF Vs. STATE OF MAHARASHTRA
|
February 14, 1997 |
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KINETIC ENGINEERING LIMITED Vs. COMMISSIONER OF INCOME TAX
|
July 23, 1997 |
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KIRIL FINE ART CHANDRAPUR Vs. MAHARASHTRA STATE FINANCIAL CORPORATION
|
March 17, 1997 |
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KIRLOSKAR CUMMINS LTD Vs. SUBHASH SHRIPATI DAREKAR
|
February 20, 1997 |
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KIRLOSKAR PNEUMATIC CO LTD Vs. UNION OF INDIA
|
July 25, 1997 |
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KISAN Vs. STATE OF MAHARASHTRA
|
November 20, 1997 |
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KISAN BAHUDDESHIYA SHIKSHAN PRASARAK MANDAL Vs. RAJENDRA PANDHARINATH PATIL
|
April 29, 1997 |
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KISAN BHAGWAN NARKHEDE Vs. STATE OF MAHARASHTRA
|
August 19, 1997 |
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KISAN BHAGWAN NARKHEDE Vs. STATE OF MAHARASHTRA
|
August 9, 1997 |
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KISAN CHIMAJI BOARATE Vs. STATE OF MAHARASHTRA
|
October 6, 1997 |
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KISAN PARAJI NIMASE Vs. STATE OF MAHARASHTRA
|
November 13, 1997 |
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KISAN SAKHARAM JAINAK Vs. SHRIKRISHNA PRABHAKAR KIRKOLE
|
August 6, 1997 |
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KISHOR CHINTAMAN KESKAR Vs. SANTDAS ALIDAS MENCHURIA
|
February 5, 1997 |
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KISHOR HARI JETHAVA Vs. STATE OF MAHARASHTRA
|
January 1, 1997 |
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KISHORE BABUBHAI SOLANKI Vs. R D TYAGI
|
March 26, 1997 |
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KISHORE KUMAR B ZAVERI Vs. NAVINCHANDRA H SOMAIYA
|
November 17, 1997 |
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KISHORE S O RAMCHANDRA PHALAK Vs. VILAS S O DAMODAR MAHAJAN
|
January 30, 1997 |
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KISHORE SHANKAR SIGNAPURKAR Vs. STATE OF MAHARASHTRA
|
August 19, 1997 |
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KISHORE SHANKAR SIGNAPURKAR Vs. STATE OF MAHARASHTRA
|
February 20, 1997 |
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KISHOREKANT L SHAH Vs. RANBUXY AND CO P.LTD
|
April 9, 1997 |
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KNOLL PHARMACEUTICALS LTD Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY
|
August 28, 1997 |
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KONKAN STEEL LIMITED Vs. UNION OF INDIA
|
July 11, 1997 |
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KOSAN INDUSTRIES LTD. Vs. UNION OF INDIA (UOI) AND ORS.
|
March 19, 1997 |
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KOTAK MAHINDRA FINANCE LIMITED Vs. DEVE PAINTS LIMITED
|
March 19, 1997 |
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KRANTIKARI SURAKSEVA RAKSHAK SANGHATANA Vs. SECURITY GUARDS BOARD FOR GREATER BOMBAY AND THANE
|
May 6, 1997 |
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KRISHNA CHAINNAYA SHETTY Vs. STATE OF MAHARASHTRA
|
September 1, 1997 |
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KRISHNA KUMAR MODI Vs. STATE OF MAHARAHSTRA
|
June 18, 1997 |
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KRISHNA LAXMAN GOLE Vs. SARPANCH, VILLAGE
|
July 2, 1997 |
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KRISHNA S SAPRE Vs. RAJARAM VASUDEO BADVE
|
March 5, 1997 |
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KRISHNA SAHAKARI SAKHAR KARKHANA LIMITED RETHARE BK Vs. COMMISSIONER OF INCOME TAX KOLHAPUR
|
July 16, 1997 |
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KRISHNA YESHWANT NARALE Vs. LAKKAWWA W/O WAMAN KAMBLE
|
March 20, 1997 |
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KRISHNABAI PAI Vs. RAMESH DINANATH SARANGDHAR
|
January 16, 1997 |
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KRISHNABEHARI M AGRAWAL Vs. BOMBAY HOSPITAL AND MEDICAL RESEARCH CENTRE
|
October 3, 1997 |
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KRISHNAKANT NARAYAN PATIL Vs. SUDHAKAR AMBEDKAR
|
March 19, 1997 |
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KRUSHNARAO VITTHALRAO GOLLAR Vs. STATE OF MAHARASHTRA
|
October 24, 1997 |
|
KSHAMA NATWARLAL SHAH Vs. JAINDAS CHHAGANLAL SHAH
|
December 22, 1997 |
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KUNDA FIAGHUVIR GHARSE Vs. TIMBLE PLANTING PRIVATE LIMITED
|
December 17, 1997 |
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KUNJIRAM BHESORAM BHAYYA Vs. NIRMALABAI VINAYAK KELKAR
|
July 2, 1997 |
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KUSUM A BARDESKAR Vs. BABULAL TARACHAND SHAH
|
October 15, 1997 |
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KUSUM PANDURANG KHILARE Vs. SUSHILABAI MAHADEO SWAMI
|
July 9, 1997 |
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KUSUM SUDHAKAR VADKE Vs. NARAHARI VISHNU LANKE
|
July 16, 1997 |
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KUSUMBEN K.SHAH Vs. MONEETO PLASTI FAB
|
February 25, 1997 |
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KUTBUDDIN RIYAZUDDIN SHAIKH Vs. SUBHASH RANGNATH WADANE
|
November 28, 1997 |
|
L V JADHAV Vs. STATE OF MAHARASHTRA
|
August 14, 1997 |
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LALCHAND MANAKCHAND AND SONS Vs. VIJAY ENTERPRISES
|
March 31, 1997 |
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LALIT I KHILNANI Vs. HUSSEIN KHAN NAWAZ KHAN
|
October 14, 1997 |
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LALITHA THUTPI Vs. C B KARKHANIS PRESIDING OFFICER
|
July 4, 1997 |
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LANDMARK BUILDERS Vs. RICHARD GREGORY
|
January 20, 1997 |
|
LAXMAN BALA SURVE Vs. PESH BUILDERS
|
November 7, 1997 |
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LAXMAN BALAPPA BOKADE Vs. VITHOBA KHANDAPPA BOKADE
|
April 11, 1997 |
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LAXMAN BALKRISHNA PAVEKAR Vs. ANANT RAMCHANDRA BUKSHETWAR
|
May 2, 1997 |
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LAXMAN BAPU BERAD Vs. SUDHAKAR NANASAHEB JAWALE
|
August 5, 1997 |
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LAXMAN CHIMAN NAIK Vs. STATE OF MAHARASHTRA
|
September 2, 1997 |
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LAXMAN JIJABA MUSMADE Vs. MANAGING DIRECTOR RAHURI SSK LIMITED
|
February 7, 1997 |
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LAXMAN MALHARI SABLE Vs. STATE OF MAHARASHTRA
|
April 17, 1997 |
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LAXMAN S O SHRIRAM MHASKE Vs. STATE OF MAHARASHTRA
|
April 25, 1997 |
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LAXMI VISHNU TEXTILE MILLS LTD Vs. ABDUL AZIZ IMAMSAHEB SUTAR
|
December 23, 1997 |
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LAXMIBAI ATMARAM PATIL Vs. DAMODAR PATIL
|
April 28, 1997 |
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LAXMIBAI NARAYAN PATIL Vs. STATE OF MAHARASHTRA
|
February 3, 1997 |
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LAXMIBAI SOPANRAO KATHAWATE Vs. HARIRAM TIKAMCHAND DANGI
|
August 19, 1997 |
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LAXMIKANT VAIDYA Vs. RAJLAXMI RAMKISHORE SHUKLA
|
August 4, 1997 |
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LEELA ANANDRAM KARNAVAT Vs. A T SITARAMAN
|
February 24, 1997 |
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LELLIS R.P. OZORIO Vs. SANTAN ANTHONY GOMES
|
February 5, 1997 |
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LIFE INSURANCE CORPORATION OF INDIA Vs. RAMESH CHANDRA
|
April 11, 1997 |
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LIFE INSURANCE CORPORATION OF INDIA Vs. KANCHAN MURLIDHAR AKKALWAR
|
May 9, 1997 |
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LIFE INSURANCE CORPORATION OF INDIA Vs. SATARA DIVISION INSURANCE
|
February 14, 1997 |
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LIFE INSURANCE CORPORATION OF INDIA CLASS I OFFICERS BOM ASSOCIATION MUMBAI Vs. LIFE INSURANCE CORPORATION OF INDIA
|
June 9, 1997 |
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LLOYDS STEEL INDUSTRIES LIMITED Vs. OIL AND NATURAL GAS COMMISSION
|
June 27, 1997 |
|
LLOYDS STEEL INDUSTRIES LIMITED Vs. OIL AND NATURAL GAS CORPORATION LTD
|
June 26, 1997 |
|
LLOYDS STEEL INDUSTRIES LIMITED Vs. OIL AND NATURAL GAS CORPORATION LTD
|
July 11, 1997 |
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LOURENCO FERNANDES SINCE Vs. SOCIEDADE PATRIOTICA DOS BALDIOS DAS NOVAS CONQUISTAS REPRESENTED
|
January 20, 1997 |
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LUBRIZOL INDIA LIMITED Vs. LUBRIZOL CORPORATION U S A
|
September 8, 1997 |
|
M G KALE PARTY IN PERSON Vs. CRIM SUO MOTO REVISION
|
July 16, 1997 |
|
M JANARDHANAN Vs. SMITA AMBALAL PATEL
|
February 25, 1997 |
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M K BROTHERS Vs. STATE OF MAHARASHTRA
|
January 27, 1997 |
|
M KUMARAN Vs. RESHMA
|
January 14, 1997 |
|
M L CHATURVEDI Vs. SANJAY FINANCE CORPORATION
|
July 11, 1997 |
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M REVATHI Vs. REGIONAL CUSTOMER ENGINEERING MANAGER HCL LIMITED
|
April 4, 1997 |
|
M V MARINER IV A FOREIGN FLAG VESSEL Vs. VIDESH SANCHAR NIGAM LIMITED
|
December 15, 1997 |
|
M VISVESVARYA INDUSTRIAL RESEARCH AND DEVELOPMENT CENTRE Vs. DILIP MADHAVRAO VAIDYA
|
July 31, 1997 |
|
M/S GARWARE NYLONS LIMITED Vs. SWASTIK YARNS
|
April 15, 1997 |
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M/S PAREKH MARKET PREMISES CO OP SOCIETY LTD Vs. PADMANABH BUILDERS
|
November 3, 1997 |
|
MADALSA INTERNATIONAL LIMITED Vs. CENTRAL BANK OF INDIA
|
December 12, 1997 |
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MADAN SINGH S/O BHANWAR SINGH Vs. K.L. VERMA
|
October 22, 1997 |
|
MADANLAL BASTIRAM MUNDHADA Vs. RAMCHANDRA LAXMINARAYAN KASAT
|
June 19, 1997 |
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MADANLAL UTTAMCHAND DESARDA Vs. JUGALKISHOR SHANKARLAL BHARUKA
|
February 4, 1997 |
|
MADHAV K KIRTIKAR Vs. BANK OF INDIA
|
January 7, 1997 |
|
MADHAV VIDYADHAR KUVALEKAR Vs. MAHARASHTRA HOUSING AND AREA DEVELOPMENT AUTHORITY
|
October 21, 1997 |
|
MADHAV VISHNU JOSHI Vs. SHRIRAM MAHADEV KULKARNI
|
January 14, 1997 |
|
MADHAVI PURSHOTTAM BADIYANI Vs. STATE OF MAHARASHTRA
|
June 13, 1997 |
|
MADHAVRAO RAMCHANDRA BHAGWAT Vs. LAXMANRAO NARAYANRAO BHOPALE
|
February 26, 1997 |
|
MADHAVRAO S O SHANKAR RAO Vs. STATE OF MAHARASHTRA
|
December 24, 1997 |
|
MADHUBALA MANIKCHAND DHADIWAL Vs. STATE OF MAHARASHTRA
|
September 3, 1997 |
|
MADHUKAR B BHANUSHALI Vs. STATE OF MAHARASHTRA
|
November 20, 1997 |
|
MADHUKAR CHAVAN Vs. MAHARASHTRA STATE CO-OP MARKETING FEDERATION LTD
|
November 25, 1997 |
|
MADHUKAR DATTOBA JADHAV Vs. STATE OF MAHARASHTRA
|
April 11, 1997 |
|
MADHUKAR MURARI PAWASKAR Vs. HINDUSTAN SPINNING AND WEAVING MILLS LIMITED
|
July 17, 1997 |
|
MADHUKAR S CHAVAN Vs. STATE OF MAHARASHTRA
|
June 18, 1997 |
|
MADHUKAR SHANKAR AMBEKAR Vs. CHIPLUN MUNICIPAL COUNCIL
|
June 19, 1997 |
|
MADURA COATS LIMITED Vs. S L MEHENDLE
|
August 13, 1997 |
|
MAHAMADSHA GANISHAH PATEL Vs. MASTANBAUG CONSUMERS CO-OP WHOLESALE AND RETAIL STORES LTD
|
June 24, 1997 |
|
MAHAR SPINNING MILLS LTD Vs. UOI
|
July 23, 1997 |
|
MAHARASHTRA STATE CO-OPERATIVE BANK LTD Vs. V S S HIRURKAR, MEMBER, INDUSTRIAL COURT, BOMBAY
|
October 15, 1997 |
|
MAHARASHTRA STATE ELECTRICITY BOARD Vs. STERLITE INDUSTRIES INDIA LIMITED
|
April 3, 1997 |
|
MAHARASHTRA STATE ELECTRICITY BOARD Vs. STATE OF MAHARASHTRA
|
September 19, 1997 |
|
MAHARASHTRA STATE ELECTRICITY BOARD Vs. ARVIND PURUSHOTTAM JOSHI
|
January 22, 1997 |
|
MAHARASHTRA STATE ELECTRICITY BOARD Vs. JANARDHAN BHAUSAHEB DESAI
|
February 20, 1997 |
|
MAHARASHTRA STATE ROAD TRANSPORT Vs. NANA CHALOBA KAMBLE
|
January 27, 1997 |
|
MAHARASHTRA STATE ROAD TRANSPORT CORPORATION Vs. MANGLA GOVIND APTE
|
April 11, 1997 |
|
MAHARASHTRA STATE ROAD TRANSPORT CORPORATION Vs. DURGADAS RAMLAL RANE
|
October 21, 1997 |
|
MAHARASHTRA SYNTHETIC PVT LTD Vs. SYNDICATE BANK
|
May 5, 1997 |
|
MAHATMA EDUCATION SOCIETY Vs. STATE OF MAHARASHTRA
|
January 7, 1997 |
|
MAHAVIR SINGH GODARE Vs. SR INSPECTOR OF POLICE
|
December 1, 1997 |
|
MAHENDRA ALIAS BALA GANABA NAIK Vs. R D TYAGI
|
November 5, 1997 |
|
MAHENDRA C VAKHARIA Vs. STATE OF MAHARASHTRA
|
December 17, 1997 |
|
MAHENDRA PUKHARAJ CHAVAN Vs. STATE OF MAHARASHTRA
|
July 9, 1997 |
|
MAHENDRANATH BRAHMANATH MISHRA Vs. STATE OF MAHARASHTRA
|
April 30, 1997 |
|
MAHESH ATMARAM VASWANI Vs. STATE OF MAHARASHTRA
|
February 5, 1997 |
|
MAHESH PUNDALIK KENE Vs. STATE OF MAHARASHTRA
|
November 27, 1997 |
|
MAHESHKUMAR VINAYAK BHUMKAR Vs. SHANTI LANDMARK
|
November 27, 1997 |
|
MAHINDRA EXPORTS LTD Vs. M V REEF UNGUIA
|
November 7, 1997 |
|
MAHIPATI KRISHNA KARANDE Vs. STATE OF MAHARASHTRA
|
July 28, 1997 |
|
MAITAB BONDAJI SURKANE Vs. STATE OF MAHARASHTRA
|
October 24, 1997 |
|
MALATI MAHADEV GAVANKAR Vs. RITA SUPLYAN GRACIOUS
|
June 19, 1997 |
|
MALHARI LAXMAN GAIKWAD Vs. STATE OF MAHARASHTRA
|
November 18, 1997 |
|
MALHOTRA INTERNATIONAL PRIVATE LIMITED Vs. VIDYUT METALLICS LIMITED
|
August 14, 1997 |
|
MALINI S KALE Vs. KAMLABAI S SHIRODKAR
|
June 25, 1997 |
|
MALLA RAMA KHOT Vs. STATE OF MAHARASHTRA
|
January 21, 1997 |
|
MALTI SURESH CHOKSHI Vs. HARILALAND CO
|
August 13, 1997 |
|
MANAGING DIRECTOR THE BOMBAY FILM LABORATORY LIMITED Vs. L G VASULE
|
February 25, 1997 |
|
MANGAL Vs. STATE OF MAHARASHTRA
|
May 2, 1997 |
|
MANGAL BHIKAJI NAGPASE Vs. STATE OF MAHARASHTRA
|
February 3, 1997 |
|
MANGESH SUNDAR MANDE Vs. STATE OF MAHARASHTRA
|
July 15, 1997 |
|
MANHOR VITHAL BANS Vs. STATE OF MAHARASHTRA
|
February 18, 1997 |
|
MANIK BANDU GAWALI Vs. STATE OF MAHARASHTRA
|
September 2, 1997 |
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MANIK RAMCHANDRA CHAUDHARI Vs. GAJANAN SHANKAR PATIL
|
October 7, 1997 |
|
MANIKLAL UGARCHAND SHAH Vs. MANIKRAO GANAPATRAO GHADGE
|
July 2, 1997 |
|
MANIKRAJ DEVRAJ MOHARKAR Vs. STATE OF MAHARASHTRA
|
December 4, 1997 |
|
MANILAL GOVINDJI KHONA Vs. INDIAN BANK
|
December 5, 1997 |
|
MANJULA DEVDAS GAIKWAD Vs. STATE OF MAHARASHTRA
|
December 24, 1997 |
|
MAPUSA URBAN CO OPERATIVE BANK LIMITED Vs. G S PATIL
|
November 7, 1997 |
|
MARIA ELIZA MARQUES Vs. MADHUKAR M MORASKAR
|
November 19, 1997 |
|
MARIAMBIBI MUSSA MOHAMMED MUSSA Vs. SPECIAL LAND ACQUISITION OFFICER
|
February 17, 1997 |
|
MARS HOTELS AND RESORTS PVT LTD Vs. RIMSAN INTERNATIONAL
|
November 21, 1997 |
|
MARUTI ALIAS HANUMANT TUKARAM SHELAR Vs. STATE OF MAHARASHTRA
|
September 8, 1997 |
|
MARUTI DAGDU SONAVANE Vs. JANKU DAGDU SONAVANE
|
June 26, 1997 |
|
MARUTI HARIBHAU SAWANT Vs. PRAKASH MURLIDHAR LAHOTI
|
January 27, 1997 |
|
MARUTI RAMCHANDRA DAWANE Vs. STATE OF MAHARASHTRA
|
July 11, 1997 |
|
MARUTI RAMCHANDRA KHARAT Vs. ANILKUMAR RATANCHAND VORA
|
June 19, 1997 |
|
MARUTI SHAMRAO CHAVAN Vs. STATE OF MAHARASHTRA
|
September 12, 1997 |
|
MATADIN ISHWARI YADAV Vs. MAHARASHTRA STATE ELECTRICITY BOARD
|
June 19, 1997 |
|
MAYURI SANJAY BAVISHI Vs. UNION OF INDIA
|
July 29, 1997 |
|
MEENA ASHOK VASWANI Vs. STATE OF MAHARASHTRA
|
January 21, 1997 |
|
MEENA MAHENDRA VAKHARIA Vs. K L VERMA
|
March 6, 1997 |
|
MEENA MAHENDRA VAKHARIA Vs. K.L.VERMA
|
April 6, 1997 |
|
MEERA BABULALJI MODI Vs. EDUCATION OFFICER SECONDARY ZILLA PARISHAD NAGPUR
|
July 8, 1997 |
|
MEERABAI ISHWARLAL MALI Vs. R D TYAGI
|
November 10, 1997 |
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MEHBOOB MOHAMMED Vs. MUNICIPAL CORPORATION FOR GREATER MUMBAI
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December 16, 1997 |
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MEHDI HASAN ABULHASAN Vs. YOGESH KARASANDAS THAKKAR
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January 15, 1997 |
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MEHMOOD HASAN SAYYED Vs. R D TYAGI
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July 7, 1997 |
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MEHTAB DAGADUBHAI Vs. SHABBIR AHMAD HIJI-RAHIMTULLA
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January 13, 1997 |
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MENGANATHAN YASUWADIAN Vs. SUSAIRAJ GIANAMUTTIL
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September 25, 1997 |
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METAL BOX CO OF INDIA LTD Vs. SAROSH N CONTRACTOR
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April 29, 1997 |
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METCON ENGINEERING WORKS Vs. STATE OF MAHARASHTRA
|
August 14, 1997 |
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METRO EXPORTERS PVT LTD Vs. UOI
|
July 22, 1997 |
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METROPOLITAN MAGISTRATE Vs. M K BALAN
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July 21, 1997 |
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MILIND AMBADAS MHASKE Vs. STATE OF MAHARASHTRA
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September 4, 1997 |
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MINAL MAHESHKUMAR SHAH Vs. STATE OF MAHARASHTRA
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April 29, 1997 |
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MINOCHER DINSHAW IRANI Vs. KEKI RUSTOMJI IRANI
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March 16, 1997 |
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MIRABAI FILMS PRIVATE LIMITED Vs. UNION OF INDIA
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December 23, 1997 |
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MIRZA NAZIR S O MIRZA RAHEEM BAIG Vs. EDUCATION OFFICER Z P BHANDAM
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October 9, 1997 |
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MISHRILAL RATANCHAND ACHALLYA Vs. SUGANDHABAI SUGANCHAND
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May 2, 1997 |
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MITHILA TANKS, VESSELS PVT LTD Vs. STATE OF MAHARASHTRA
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February 5, 1997 |
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MOAYYED TAYABALLY BOXWALA Vs. VIJAYA PAWANKUMAR
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June 13, 1997 |
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MOHAMED ISMAIL MEHBOOB MUJAHID Vs. MOHAMAD YASIN ABDUL AZIZ SHAIKH
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July 22, 1997 |
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MOHAMMAD AZIZUL HAQ Vs. STATE OF MAHARASHTRA
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October 24, 1997 |
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MOHAMMAD HARSHAD SHAUKATALI Vs. STATE OF MAHARASHTRA
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June 25, 1997 |
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MOHAMMED ABID AMIR HUSSAIN ANSARI Vs. STATE OF MAHARASHTRA
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December 15, 1997 |
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MOHAMMED HASAN IBRAHIM BASARI Vs. STATE OF MAHARASHTRA
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February 3, 1997 |
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MOHAMMED IQBAL VALO Vs. STATE OF MAHARASHTRA
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January 9, 1997 |
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MOHAMMUD RASUL MUJAWAR Vs. NAJAMA IMAMMUDDIN SHAIKH
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February 4, 1997 |
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MOHAN GANGARAM ADSOOL Vs. JEEVAN KALA MANDAL
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January 6, 1997 |
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MOHAN JAWAHAR RAWAL Vs. SHUKLESHWAR RAGHUNATH
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July 31, 1997 |
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MOHD ABRAR MOHD NAZIR Vs. MOHD SIDDIQUE MOHD BASHIR
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August 7, 1997 |
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MOHD ISAQ SHAIKH MODAR Vs. STATE OF MAHARASHTRA
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January 7, 1997 |
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MOHD NASIM MOHAMED NAJIR KHAN Vs. STATE OF MAHARASHTRA
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August 26, 1997 |
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MOHD. RAUF MOHD. YUSUF QURESHI Vs. R.D. TYAGI
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July 8, 1997 |
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MOHIDDIN MAHOMAD SAYYAD Vs. VISHNU MARUTI DIWATE PAWAR
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August 26, 1997 |
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MOHMAD ISMAIL H. HUSAIN KUMATHE Vs. ABDUL BASHIR HUSENSAHEB WADDO
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January 20, 1997 |
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MOMIN ABDUL RASHID Vs. PATIL VILAS RAGHUNATH
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September 23, 1997 |
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MORESHWAR S O DEORAOJI DATE Vs. STATE OF MAHARASHTRA
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July 28, 1997 |
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MOTILAL MANRUPJI SOLANKI Vs. GANESHMAL RAMCHANDRA SOLANKI
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April 3, 1997 |
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MOTIRAM CHAYA PATIL Vs. STATE OF MAHARASHTRA
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November 25, 1997 |
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MOTIRAM GAMAN PAWAR Vs. STATE OF MAHARASHTRA
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December 11, 1997 |
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MOTIRAM JAYRAM SHINDE Vs. STATE OF MAHARASHTRA
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January 28, 1997 |
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MOTIRAM PADU PATIL Vs. STATE OF MAHARASHTRA
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April 21, 1997 |
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MOTIRAM SAKHARAM MAQDUM SINCE DEECASED Vs. SUDHAKAR R BHATKAR
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March 4, 1997 |
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MOTIRAM SONA BHOLE Vs. ACCOUNTANT GENERAL MUMBAI
|
October 13, 1997 |
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MRANALINI ARUN HUBLIKAR Vs. ARUN RAMCHANDRA HUBLIKAR
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November 4, 1997 |
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MRUDULA SURESH BHAT Vs. SURESH PANDURANG BHAT
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December 22, 1997 |
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MUGDHA ANIL KATDARE Vs. STATE OF MAHARASHTRA
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April 17, 1997 |
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MUKESH BHAVSAR Vs. YOGESH TULSIDAS SHAH
|
January 7, 1997 |
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MUKESH R CHHEDA Vs. STATE OF MAHARASHTRA
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December 10, 1997 |
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MUKUND BALWANT ATHAWALE Vs. PRAKASH PANDURANG DAMLE
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August 28, 1997 |
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MUKUND LIMITED Vs. GAJANAN SHANTARAM SAKRE
|
February 21, 1997 |
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MULJI UMERSHI SHAH Vs. PARADISIA BUILDERS PRIVATE LIMITED
|
February 6, 1997 |
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MULJIMAL N RAGHUVANSHI Vs. COMMISSIONER OF INCOME TAX
|
March 26, 1997 |
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MUMBAI SHRAMIK SANGH Vs. BHARAT PETROLEUM CORPORATION LTD
|
January 30, 1997 |
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MUNICIPAL CORPORATION OF CITY OF PUNE Vs. SAJ-FROUDE TEST PLANT P LTD
|
February 7, 1997 |
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MUNICIPAL CORPORATION OF GR BOMBAY Vs. ASHA ATMARAM ANDYAL
|
October 8, 1997 |
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MUNICIPAL CORPORATION OF GREATER BOMBAY Vs. DEVKUMAR BAXI
|
March 10, 1997 |
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MUNICIPAL CORPORATION OF GREATER BOMBAY Vs. R A ADANGALE C/O BEST WORKERS UNION
|
April 29, 1997 |
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MUNICIPAL CORPORATION OF GREATER BOMBAY Vs. ASIAN TECHS LTD.
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December 12, 1997 |
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MUNICIPAL CORPORATION OF GREATER MUMBAI Vs. MADHUSUDHAN CHHOTALAL GANDHI
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October 6, 1997 |
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MUNICIPAL COUNCIL BHANDARA Vs. JAIWANTABAI
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October 9, 1997 |
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MURARI BALWANT METKAR Vs. STATE OF MAHARASHTRA
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July 19, 1997 |
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MURATA CHIHARU Vs. STATE OF GOA
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November 28, 1997 |
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MURLI S SAVLANI Vs. BHOLA N SETH
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September 29, 1997 |
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MURTUZA KUBAN HUSAIN KACHWALA Vs. MANAGER B E S T
|
July 10, 1997 |
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MX OF BOMBAY Vs. ZY
|
April 3, 1997 |
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N A I KHAN Vs. SUNAMALA BAPUSAHEB GURASE
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November 21, 1997 |
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N GANESHAN Vs. UNION OF INDIA
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December 10, 1997 |
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NABI MOHAMED ALI SHAIKH Vs. STATE OF MAHARASHTRA
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February 3, 1997 |
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NACHANE ASHIWNI SHIVRAM Vs. STATE OF MAHARASHTRA
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April 25, 1997 |
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NACHANE ASHIWNI SHIVRAM Vs. STATE OF MAHARASHTRA
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May 2, 1997 |
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NACHIAPPAN ALIAS RAVI K PANICKER Vs. STATE OF MAHARASHTRA
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February 11, 1997 |
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NAGAPPA SIDRAMAPPA BARBADE Vs. RAMESH MADANLAL LOHE
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July 21, 1997 |
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NAGESH M DAIVAJNA Vs. STATE OF GOA
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May 7, 1997 |
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NAGINBHAI C PATEL Vs. UNION OF INDIA
|
April 17, 1997 |
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NAGRAJ P SHETH Vs. SENIOR REGIONAL MANAGER BOMBAY REGIONAL OFFICER
|
November 12, 1997 |
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NAIMATULLAH MIRASAHEB GADAMPALLI Vs. STATE OF MAHARASHTRA
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January 31, 1997 |
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NAINA KAMANI Vs. STATE OF MAHARASHTRA
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December 19, 1997 |
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NAJAKAT ALI MUBARAK ALI SYED Vs. STATE OF MAHARASHTRA
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November 28, 1997 |
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NALINI ABRAHAM Vs. NALINI ABRAHAM
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October 8, 1997 |
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NALINIBAI N PATIL Vs. KAMALYA R DHANWA
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November 26, 1997 |
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NAMDEO BHAGOJI BHONGADE Vs. MARUTI APPAJI KHALADE
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February 12, 1997 |
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NAMDEO KESHAV GURAV Vs. NANA BHAU YADAV
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November 19, 1997 |
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NAMDEO MAHADEV KOKNE Vs. SPECIAL LAND ACQUISITION OFFICER
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May 2, 1997 |
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NAMDEO SHANKAR JADHAV Vs. STATE OF MAHARASHTRA
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July 8, 1997 |
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NAMDEO TUKARAM SHINDE Vs. JAYANT RAMU SALUNKHE CHAIRMAN
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October 1, 1997 |
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NANA BHAU CHORMALE Vs. STATE OF MAHARASHTRA
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January 31, 1997 |
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NANABHAU CHORMALE Vs. STATE OF MAHARASHTRA
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January 1, 1997 |
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NANDA PARSHURAM NAIK Vs. STATE OF MAHARASHTRA
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January 29, 1997 |
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NANDKISHORE ALIAS TINKU RAVINDRAKUMAR PANDEY Vs. R D TYAGI
|
January 14, 1997 |
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NANKING CHINESE RESTAURANT Vs. STATE OF MAHARASHTRA
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September 25, 1997 |
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NARAIN BUDHARMAL KALANI Vs. STATE OF MAHARASHTRA
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June 19, 1997 |
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NARAYAN ANRARAM SUTAR Vs. JOJAP JASIN CORRIEA
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February 26, 1997 |
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NARAYAN APPA GAIKWAD Vs. MOTILAL DURGANA YADAV
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July 15, 1997 |
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NARAYAN B SALUNKHE Vs. MUNICIPAL CORPORATION OF GR BOMBAY
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October 13, 1997 |
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NARAYAN DEORAM SONAR Vs. SAPTASHRINGI MANDIR TRUST MALEGAON
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June 19, 1997 |
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NARAYAN RAGHUNATH SALVI Vs. SHALINI NARAYAN SALVI
|
June 10, 1997 |
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NARAYAN RAJARAM POTE Vs. SHRIPAL TALAKCHAND DOSHI
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April 29, 1997 |
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NARAYAN RAMCHANDRA BOGARE Vs. RATANLAL CHUTAN WALMIKI
|
March 19, 1997 |
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NARMADABAI RAGHUNATH SHINGOTE Vs. PANKAJ RAGHUNATH SHINGOTE
|
June 23, 1997 |
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NASHIK MERCHANTS CO-OP. BANK Vs. BHAVARILAL JAVARILAL MODI
|
July 23, 1997 |
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NASIK WORKERS UNION Vs. GURUDEO FORGING P LTD
|
July 7, 1997 |
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NASIMA ABBAS PARKAR Vs. STATE OF MAHARASHTRA
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July 23, 1997 |
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NATHA BHAU DABHADE Vs. STATE OF MAHARASHTRA
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December 22, 1997 |
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NATHA MAHADU SHINDE Vs. VASANT EKNATH BAHIRAT
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June 18, 1997 |
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NATHU TATU BANDAL Vs. STATE OF MAHARASHTRA
|
July 14, 1997 |
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NATIONAL BUILDING CONSTRUCTION CORPORATION LIMITED Vs. RAM PAL SINGH
|
July 30, 1997 |
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NATIONAL INSURANCE COMPANY LIMITED Vs. NEW BHARAT RICE MILLS
|
May 5, 1997 |
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NATIONAL INSURANCE COMPANY LIMITED Vs. LAL CHAND JAIN AND SONS
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January 8, 1997 |
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NATIONAL INSURANCE COMPANY LIMITED Vs. RAJASTHAN TUBE MANUFACTURING CO LTD
|
May 30, 1997 |
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NATIONAL SPORTS CLUB OF INDIA Vs. NANDLAL DWARKADAS CHHABRIA
|
February 24, 1997 |
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NATIONAL TEXTILE CORPORATION Vs. B N JALGAONKAR
|
April 28, 1997 |
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NATIONAL TEXTILE CORPORATION (SOUTH MAHARASHTRA) LTD. Vs. RASHTRIYA MILL MAZDOOR SANGH AND ANOTHER
|
November 18, 1997 |
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NATIONAL TEXTILE CORPORATION S M LIMITED Vs. GIRDHARISINGH PRATAPSINGH
|
July 24, 1997 |
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Natividade Pereira Vs. State of Goa
|
July 21, 1997 |
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NAVINCHANDRA PUNAMCHAND Vs. RASILABEN NAVINCHANDRA JASWA
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November 20, 1997 |
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NAZIR AHMED ABDUL HAMID Vs. STATE OF MAHARASHTRA
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August 29, 1997 |
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NDUKWE ONUOHE Vs. ASSISTANT COLLECTOR OF CUSTOMS AIU BOMBAY
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September 24, 1997 |
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NEELA ASHOK NAIK Vs. STATE BANK OF INDIA
|
January 21, 1997 |
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NEETA GOPINATH MOTE Vs. EDUCATION OFFICER (SECONDARY) ZILLA PARISHAD
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October 13, 1997 |
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NEETA KIRTI DESAI Vs. BINO SAMUEL GEORGE
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June 24, 1997 |
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NEETA SANJAY TADAGE Vs. VIMAL SADASHIV TADAGE
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April 17, 1997 |
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NEHRU SCIENCE CENTRE Vs. NATIONAL COUNCIL OF SCIENCE MUSEUM EMPLOYEES UNION
|
August 12, 1997 |
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NELSON WANG Vs. STATE OF MAHARASHTRA
|
November 12, 1997 |
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NEPTUNE WIRES PRIVATE LIMITED Vs. PRECISION SHEARS AND KNIVES PRIVATE LIMITED
|
November 5, 1997 |
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NEW INDIA ASSURANCE CO LTD Vs. SUSHILA RATANCHAND KOTHARI
|
June 18, 1997 |
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NEW INDIA ASSURANCE COMPANY LTD Vs. VISHAL ROADWAYS
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June 16, 1997 |
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NICKLAUS PETER HEEL Vs. STATE OF GOA
|
April 23, 1997 |
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NIKHIL DILIP RAJE Vs. STATE OF MAHARASHTRA
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September 16, 1997 |
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NILESH S JOSHI Vs. C P LULLA
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October 17, 1997 |
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NILKANTH MAHADEO KAMBLE Vs. SUSHILABAI MARUTI BHAGAT
|
February 3, 1997 |
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NILOFAR ALTAF MASALEWALA Vs. STATE OF MAHARASHTRA
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July 15, 1997 |
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NIMBUS TELEVISION AND SPORT Vs. DIRECTORATE GENERAL DOORDARSHAN
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December 4, 1997 |
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NIRAD S JOSHI Vs. STATE OF MAHARASHTRA
|
October 15, 1997 |
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NIRCON DEVELOPERS PRIVATE LIMITED Vs. ZOHRABAI FAKHRUDDIN
|
November 11, 1997 |
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NIRMALABEN BUPATRAI BHALERIA Vs. DHARMESH PRAVINCHANDRA MEHTA
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November 19, 1997 |
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NITIN KUMAR SUNDARLAL JOHRI Vs. SWAMI RAMANAND TIRTH MARATHWADA UNIVERSITY NANDED
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December 15, 1997 |
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NITIN MAHADEO KALE Vs. STATE OF MAHARASHTRA
|
June 24, 1997 |
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NIVARA HAKK WELFARE CENTRE Vs. A R BHARATHI
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November 17, 1997 |
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NIVRUTI MARUTI KASHID Vs. SHRINIWAS JANARDHAN BHAT
|
July 14, 1997 |
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NIVRUTI RAMCHANDRA AHERRAO Vs. VIVEK BABURAO DEOLE
|
January 10, 1997 |
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NIVRUTTI DATTATRAYA MULE Vs. MANAGING DIRECTOR SHETKARI SAHAKARI SAKHAR KHARKHANA LIMITED
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July 11, 1997 |
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NIZAMUDDIN ALLIBHAI SHAIKH Vs. ADMINISTRATIVE OFFICER EDUCATION COMMITTEE
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June 19, 1997 |
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NNARHAR GOVIND BAKARE Vs. ADDL DISTRICT COLLECTOR
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June 26, 1997 |
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NOOR MOHAMMAD YUSUF NAKADE Vs. ALISAHEB MOHAMED MUKADAM
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November 4, 1997 |
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NOORJAHAN MAHOMED SHAIKH Vs. ALLABUKSH KARIM SHAIKH
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June 18, 1997 |
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OLGA T DESOUZA MRS Vs. COMMISSIONER OF INCOME TAX
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February 28, 1997 |
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OMPRAKASH B SALECHA Vs. STATE OF MAHARASHTRA
|
November 13, 1997 |
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ONKARNATH PARSHURAM MISHRA Vs. STATE OF MAHARASHTRA
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July 7, 1997 |
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ONYEKWO FELIX NWAFOR Vs. B S RAWAT
|
November 12, 1997 |
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ORIENTAL INSURANCE CO. LTD Vs. NABILAL MAHIBOOB NADAF
|
March 20, 1997 |
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ORKAY SILK MILLS LTD Vs. UNION OF INDIA
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July 23, 1997 |
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OSWAL PETROCHEMICAL Vs. GOVERNMENT OF MAHARASHTRA
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July 2, 1997 |
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P A PRABHU Vs. AIR INDIA
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July 28, 1997 |
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P D SIDDHAYE Vs. G N PATWARDHAN
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July 30, 1997 |
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P JANAKI Vs. DWARKADAS KISHNANCHAND JAGESHWAR
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April 19, 1997 |
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P MANCHAR REDDY AND BROS Vs. STATE OF MAHARASHTRA
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February 21, 1997 |
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P VIJAYKUMAR Vs. V C GOPALKRISHNAN
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January 27, 1997 |
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P W D MAZDOOR UNION Vs. EXECUTIVE ENGINEER
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July 11, 1997 |
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PAES M A E Vs. COMMISSIONER OF INCOME TAX
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September 17, 1997 |
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PAJENDRA BHIMRAO MANDVE Vs. MAHARASHTRA STATE ROAD TRANSPORT CORPORATION
|
May 7, 1997 |
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PALMIRA VALADARES Vs. INACIO MARIANO DIAS
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October 24, 1997 |
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PANDHARINATH HARISCHANDRA VAIGANKAR Vs. MAPUSA URBAN CO OP BANK LTD
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October 24, 1997 |
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PANDHARINATH KRISHNAJI BHAMBURE Vs. CLARA MICHAEL NAZARATH
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February 12, 1997 |
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PANDHARINATH MAHADU WANI Vs. DWARKADAS VANICHAND SHAHA
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July 15, 1997 |
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PANDIT LAXMAN PUNEKAR Vs. DIGAMBAR GANGARAM DANGE
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July 23, 1997 |
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PANDIT VITHAL GUDEKAR Vs. RAMNATH MAHADU GAIKWAD
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June 12, 1997 |
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PANDU MAHADU SANDIM Vs. DATTAJIRAO DADASAHEB PATANKAR
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July 11, 1997 |
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PANDURANG ATMARAMJI TIJARE Vs. STATE OF MAHARASHTRA
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July 17, 1997 |
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PANDURANG DADU PATIL Vs. STATE OF MAHARASHTRA
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March 6, 1997 |
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PANDURANG DAGADU PARTE Vs. RAMCHANDRA BABURAO HIRVE
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March 27, 1997 |
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PANDURANG KONDIBA RAUT Vs. LAXMAN BAHIRU RAUT
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June 24, 1997 |
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PANDURANG MARUTI PATIL AND ORS. Vs. GANESH HARI DHARMADHIKARI AND ORS.
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February 26, 1997 |
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PANDURANG PITHU MORE Vs. STATE OF MAHARASHTRA
|
August 1, 1997 |
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PANDURANG VITHAL SHINDE Vs. VIJAYSINGH KHANDERAO GAIKWAD
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June 12, 1997 |
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PANDURANG VITHOBA DHAS Vs. STATE OF MAHARASHTRA
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April 28, 1997 |
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PANKUWARBAI WD O DALPATRAO MUTHA Vs. RAMESHCHANDRA S O DALPATRAO MUTHA
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August 27, 1997 |
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PANTHER POWER KAMGAR SANGHATANA Vs. Y C JHALANI EXECUTIVE DIRECTOR
|
May 7, 1997 |
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PAPPI ALIAS CHANDAN PANDIT SURYAVANSHI Vs. STATE OF MAHARASHTRA
|
January 29, 1997 |
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PAPPU ALIAS JETHANAND LAXMICHAND TOLANI Vs. C D SINGH
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November 11, 1997 |
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PAPULAR ART PRINTERS Vs. RUSHIKUL BRAHMACHARYA ASHRAM TRUST
|
February 13, 1997 |
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PARAKKATE SHANKARAN KESHAVAN Vs. T A SUKUMARAN
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January 29, 1997 |
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PAREKH MARKET PERMISES CO-OP. SOCIETY LTD. Vs. PADMANABH BUILDERS AND ORS.
|
November 3, 1997 |
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PARIGA LAXMAN AGAWANE Vs. TEJBHANDAS KHEMCHAND
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July 31, 1997 |
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PARIJAT FLAT OWNERS CO-OPERATIVE HOUSING SOCIETY LTD Vs. ASST REGISTRAR C S
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June 30, 1997 |
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PARISAR AN ORGANISATION PUNE Vs. PUNE MUNICIPAL CORPORATION
|
June 27, 1997 |
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PARSHURAM SAHAKARI SAKHAR KARKHANA Vs. STATE OF MAHARASHTRA
|
July 30, 1997 |
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PARVATIBAI TRIMBAK DESHPANDE Vs. VILASRAO BAJIRAO PATIL
|
June 25, 1997 |
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PARWATIBAI Vs. STATE OF MAHARASHTRA
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April 30, 1997 |
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PARWATIBAI Vs. STATE OF MAHARASHTRA
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October 24, 1997 |
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PASCAL JULIUS CARLOS Vs. R D TYAGI COMMISSIONER OF POLICE
|
June 18, 1997 |
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PASCOAL JOSINHO VAZ SON OF FRANCISCO VAZ Vs. EUGENIA HELENA VAZ
|
January 22, 1997 |
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PATEL CONSTRUCTION CO Vs. COMMISSIONER OF INCOME TAX
|
January 16, 1997 |
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PATRICK'S TOWN CO OP HSG SOCIETY LTD Vs. MOTHI ANTHONY TYAGAM
|
November 19, 1997 |
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PAUL PINTO Vs. SUSHILA CHANDRAKANT RAIKAR
|
January 21, 1997 |
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PAULRAJ JOSEPH NADAR Vs. S V BHAVE
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November 21, 1997 |
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PAWANKUMAR PARMESHWARLAL CHOUDHARY Vs. BOMBAY STOCK EXCHANGE
|
October 13, 1997 |
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PEOPLES UNION FOR CIVIL LIBERTIES Vs. STATE OF MAHARASHTRA
|
December 10, 1997 |
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PEOPLES WELFARE SOCIETY Vs. SECOND LABOUR COURT
|
October 22, 1997 |
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PERMOBA SUBRAMANIYAM BALKRISHNAN Vs. STATE OF MAHARASHTRA
|
August 13, 1997 |
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PESTONJI S MERCHANT Vs. RAGHUNATHSING R RAJPUT
|
June 25, 1997 |
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Peter Dilinger Vs. State of Goa
|
November 28, 1997 |
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PETER DIPLINGER Vs. STATE OF GOA
|
November 28, 1997 |
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PFIZER LTD Vs. COMMISSIONER OF INCOME TAX, BOMBAY
|
June 24, 1997 |
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PHEROZE FRAMROZE UNWALLA Vs. KAMLA RADHU KADAM
|
April 30, 1997 |
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PHILIP FERNANDES Vs. STATE
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November 27, 1997 |
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PISHU CHATRUMAL MANIK Vs. STATE OF MAHARASHTRA
|
January 9, 1997 |
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PITU CABRAL Vs. ATANASIO TEOFILO MARTINS
|
January 6, 1997 |
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POLYOLEFINS INDUSTRIES LTD Vs. KOSMEK PLASTICS MANUFACTURING COMPANY LIMITED
|
December 19, 1997 |
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POPATLAL PUKHRAJ JAIN Vs. STATE OF MAHARASHTRA
|
February 21, 1997 |
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POWAI HOUSING DEVELOPMENT PRIVATE LIMITED Vs. JAYANTI SATYANARAYAN MURTI
|
December 24, 1997 |
|
PRABHADEVI KANCHANLAL TALSANIA Vs. SHAMALDAS JIVANDAS
|
November 6, 1997 |
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PRABHAKAR DATTATRAYA DESHPANDE Vs. KAMALAKAR LAXMAN PATODKAR
|
June 17, 1997 |
|
PRABHAKAR N NERURKAR Vs. GANGADHAR S KUMBLE
|
August 7, 1997 |
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PRABHAKAR NANDRAM KALE Vs. SAHEBRAO MAHADEO KALE
|
June 16, 1997 |
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PRABHAKAR NARAYAN GAWDE Vs. STATE OF MAHARASHTRA
|
December 21, 1997 |
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PRABHAKAR NARAYAN GAWDE Vs. STATE OF MAHARASHTRA
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December 24, 1997 |
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PRABHAKAR V MISHAL Vs. JUKHARAM MAHADEO BANDAL
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November 21, 1997 |
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PRABHAKAR VINAYAK NATU Vs. VISHANJI NANJI SAW A
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August 21, 1997 |
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PRABHAVATI VASANT AVALE Vs. SHANIBAI YAVAN HEGDE
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October 24, 1997 |
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PRADEEP SHANKARAO WALAVEKAR Vs. STATE OF MAHARASHTRA
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June 19, 1997 |
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PRAG BOSIMI SYNTHETICS LTD Vs. CUSTODIAN
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September 9, 1997 |
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PRAGATI VARGHESE Vs. CYRIL GEORGE VERGHESE
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May 7, 1997 |
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PRAGATI VARGHESE Vs. CYRIL GEORGE VERGHESE
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May 6, 1997 |
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PRAKASH COTTON MILLS PVT LTD Vs. COTTON TEXTILES EXPORT PROMOTION COUNCIL
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January 13, 1997 |
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PRAKASH DAMODAR DHORDA Vs. UOI
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August 5, 1997 |
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PRAKASH ISHWARA KOLI Vs. STATE OF MAHARASHTRA
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December 1, 1997 |
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PRAKASH S O BARKU PATIL Vs. STATE OF MAHARASHTRA
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April 2, 1997 |
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PRAKASH S/O RAJARAM SAKHARE Vs. CHANDRAKANT ATMARAM LAMGE
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June 26, 1997 |
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PRAKASH SAKHARAM MANDALE Vs. STATE OF MAHARASHTRA
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January 7, 1997 |
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PRAKASH SAKHARAM MANDALE Vs. STATE OF MAHARASHTRA
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January 8, 1997 |
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PRALHAD V KANCHAN Vs. SOLAPUR DIST CENTRAL CO OPERATIVE BANK
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January 29, 1997 |
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PRAMOD DIGAMBAR KOTI Vs. ASSOCIATION OF THE STATE ROAD TRANSPORT UNDERTAKING
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July 14, 1997 |
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PRAMOD S O LAXMANRAO YADAV Vs. STATE OF MAHARASHTRA
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November 5, 1997 |
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PRAMOD VISHWASRAO GHATGE Vs. STATE OF MAHARASHTRA
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June 27, 1997 |
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PRASHANT KHUSALCHAND SHAH Vs. RINKU POLYCHEM LIMITED
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April 24, 1997 |
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PRASHANT SHANKAPPA DEVADIGA Vs. LAXMIPRIYA P C MAHANTI
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June 26, 1997 |
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PRATAP BHASKAR CHANDAN Vs. R D TYAGI
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March 25, 1997 |
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June 26, 1997 |
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July 25, 1997 |
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PREM KISANCHAND PAHUJA Vs. UNIVERSITY OF MUMBAI
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November 28, 1997 |
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PREMA S NADAR Vs. NAVNITLAL TULSIDAS SETH
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June 27, 1997 |
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PREMCHAND Vs. STATE OF GOA
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July 30, 1997 |
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PREMNATH DUKHI SHAH Vs. STATE OF GOA
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November 12, 1997 |
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PUBLIC AT LARGE Vs. STATE OF MAHARASHTRA
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July 31, 1997 |
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PUDAIRAM MOHAN VARMA Vs. PETER MONTHU D MELLO
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October 1, 1997 |
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PUNDURANG BARKU NATHE Vs. LEELA PANDURANG NATHE
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July 10, 1997 |
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PUNE CANTONMENT BOARD Vs. BHARAT FORGE COMPANY LIMITED
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June 17, 1997 |
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PUNE DISTRICT HOSPITALS DISPENSARIES STAFF AND NURSES ASSOCIATION Vs. KING EDWARD MEMORIAL HOSPITAL
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June 27, 1997 |
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PUNE MUNICIPAL CORPORATION Vs. AMIT SETH
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July 8, 1997 |
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November 5, 1997 |
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PUNJAB NATIONAL BANK Vs. BRIJ KUTIR CO-OPERATIVE HOUSING SOCIETY LTD
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June 26, 1997 |
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PUNJAB NATIONAL BANK Vs. VITRO PHARMA PRODUCTS LTD
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April 22, 1997 |
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PUNJABRAO DESHMUKH MEMORIAL EDUCATION SOCIETY Vs. NAGPUR UNIVERSITY
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January 7, 1997 |
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PURSHOTTAM GOPAL NANAVARE Vs. STATE OF MAHARASHTRA
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June 19, 1997 |
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PUSHPA PRAKASH KALPANDE Vs. COLLECTOR AMRAVATI
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December 10, 1997 |
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PUSHPA RAMCHANDRA GORE Vs. STATE OF MAHARASHTRA
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January 27, 1997 |
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QUCXOVA SINAL CUNDO Vs. UNION OF INDIA
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June 20, 1997 |
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QUTBUDDIN DAWOOD SOLKAR Vs. STATE OF MAHARASHTRA
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September 2, 1997 |
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R B KALYANPUR Vs. RAMCHANDRA MULCHAND THAKUR
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June 17, 1997 |
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R D NAIK Vs. GENERAL MANAGER B E S T
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January 24, 1997 |
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R JAYKUMAR Vs. PEOPLE'S EDUCATION SOCIETY
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December 2, 1997 |
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R JAYKUMAR Vs. PEOPLES EDUCATION SOCIETY
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December 12, 1997 |
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R MANI Vs. ASHOK KUMAR JAIN
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April 11, 1997 |
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R N KULKARNI Vs. V V KANABAR
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September 26, 1997 |
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R N MASKERI Vs. ANZ GRINDLAYS BANK P I C
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December 24, 1997 |
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R P THAKUR Vs. TATA ELECTRIC COMPANIES
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October 3, 1997 |
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R RAJU RAMSINGH MALI ALIAS RAJU MARWADI Vs. STATE OF MAHARASHTRA
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October 7, 1997 |
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R S V S PRAVAN KUMAR Vs. FAIRGROWTH FINANCIAL SERVICES LTD
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September 9, 1997 |
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R T NARODE Vs. I A MALONE
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February 26, 1997 |
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RABIYA W/O AHASANL HAQ Vs. CHANDRAKANT BALU PATIL
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July 23, 1997 |
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RAFIQ AHMED SULEMAN OPMER CHAMDAWALA Vs. STATE OF MAHARASHTRA
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August 28, 1997 |
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RAFIQUE A MALIK Vs. STATE OF MAHARASHTRA
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February 20, 1997 |
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RAGHUNATH P SINGHANIA Vs. YASIN T MAVANY
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December 11, 1997 |
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RAGHUNATH S O UJVYA CHAUHAN Vs. STATE OF MAHARASHTRA
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August 6, 1997 |
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RAGHVENDRA ANANTRAI MEHTA Vs. UNION OF INDIA
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January 21, 1997 |
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RAHANABAI SHAIKH FARID Vs. LAXMAN PIRAJI KUMBHAR
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February 19, 1997 |
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RAHUL VINOD AGARWAL Vs. SR INSPECTOR OF POLICE
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March 14, 1997 |
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RAI CHARLIE PAREIRA Vs. STATE OF MAHARASHTRA
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April 22, 1997 |
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RAIBHAN RAMBHAJI JADHAV Vs. STATE OF MAHARASHTRA
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May 2, 1997 |
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RAJABHAU GYANBA WAGHMARE Vs. KASHINATH SIDDHLING KALYANAI
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February 17, 1997 |
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RAJARAM DHAKATU GAIKAR Vs. STATE OF MAHARASHTRA
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November 20, 1997 |
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RAJARAM GANGARAM DALAVI Vs. SHIVAJI RAMCHANDRA NIKAM
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June 19, 1997 |
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RAJARAM LAXMAN KHARAMATE Vs. STATE OF MAHARASHTRA
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June 30, 1997 |
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RAJARAM TUKARAM SURYAVANSHI Vs. STATE OF MAHARASHTRA
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June 27, 1997 |
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RAJENDRA MANIKRAO BONDE Vs. TATA ENGINEERING AND LOCOMOTIVE CO LTD
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February 24, 1997 |
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RAJENDRA RAMKRISHNA LANDE Vs. STATE OF MAHARASHTRA
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July 30, 1997 |
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RAJENDRAPRASAD RAM NARESH SINGH Vs. KISHINCHAND MANGHANMAL
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April 28, 1997 |
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RAJESH G DESHPANDE Vs. SANDEEP HIMATLAL DOSHI
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January 30, 1997 |
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RAJESH JAGIAMBA AWASTHI Vs. STATE OF MAHARASHTRA
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November 3, 1997 |
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RAJESH SUNDERDAS LALCHANDANI Vs. STATE OF MAHARASHTRA
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October 15, 1997 |
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RAJESHWAR NAGNATH GHONGADE Vs. JAYANT DHANYAKUMAR BHUMKAR
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July 16, 1997 |
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RAJKAMAL TRANSPORT Vs. RAJENDRA A PARDIWALA
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April 10, 1997 |
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RAJMATA V P SCINDIA Vs. COMMISSIONER OF INCOME TAX
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February 28, 1997 |
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RAJMOGALI ASHAYYA ARKAL Vs. GOVIND HANUMANTU NANDAL
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April 21, 1997 |
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RAJSHEKHAR HANMANT PATIL Vs. VIJAYLALITA ACCORDING TO HER
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July 9, 1997 |
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RAJU BULCHAND KRIPLANI Vs. LT COL CLIVE E RYAN WILLIAMS
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June 24, 1997 |
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RAJU NARAYAN SWAMY Vs. WALA BAHADURSINGH MANUBHA
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June 19, 1997 |
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RAKESH M SHARMA Vs. M D KALE
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April 7, 1997 |
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RAKHMABAI W/O DHARMA KARLE Vs. GANGADHAR SADASHIV BHARATE
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July 24, 1997 |
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RAMACHANDRA GANPAT DALVI Vs. PHOENIX MILLS LTD
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June 25, 1997 |
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RAMALAXMI CHIMANLAL RAVAL Vs. STATE OF MAHARASHTRA
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June 20, 1997 |
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RAMANBHAI B PATEL Vs. S R SHARMA DRUG INSPECTOR
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April 2, 1997 |
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RAMBAI SADASHIV GAIKWAD Vs. STATE OF MAHARASHTRA
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June 18, 1997 |
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RAMBHA CO-OP HOUSING SOCIETY LTD Vs. H B BALIP
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June 16, 1997 |
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RAMBHAU KISHINATH WAIBHAT Vs. STATE OF MAHARASHTRA
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June 18, 1997 |
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RAMBHAU S O KASHINATH WAIBHAT Vs. STATE OF MAHARASHTRA
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June 17, 1997 |
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RAMCHANDRA @ AKRAM SAKHARAM GADKARI Vs. TUKARAM SUBHANA GADKARI
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April 29, 1997 |
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RAMCHANDRA GOMES Vs. CLAUDINA ALMEIDA
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November 21, 1997 |
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RAMCHANDRA GOVIND DHAMALE Vs. STATE OF MAHARASHTRA
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April 21, 1997 |
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RAMCHANDRA KUSHABA BAHIRAT Vs. STATE OF MAHARASHTRA
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June 13, 1997 |
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RAMCHANDRA PANDURANG BUWA Vs. MADHUKAR SUBRAV THORBOLE
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June 19, 1997 |
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RAMCHANDRA RAMAYYA BALINGAL Vs. GOVINDRAO BALKRISHNA KONDA
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January 21, 1997 |
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RAMCHANDRA RANU SHINDE Vs. STATE OF MAHARASHTRA
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September 26, 1997 |
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RAMCHANDRA RUKMANNA GAIKWAD Vs. CHANDRAKANT DATUSE KATAV
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June 19, 1997 |
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RAMCHANDRA S O TOTARAM MULTANI Vs. CHANDER SHARMA
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July 9, 1997 |
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RAMCHANDRA SHANKAR PURANDARE Vs. DEVIDAS SITARAM BENDRE
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July 31, 1997 |
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RAMDAS GANPAT DAMODARE Vs. STATE OF MAHARASHTRA
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December 12, 1997 |
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RAMESH ALIAS BAL DHONDIBA THORAT Vs. VASANT DASHRATHRAO URSAL
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November 7, 1997 |
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RAMESH ARJUN MHADGUT Vs. MADHUKAR SABAJI CHINDARKAR
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September 3, 1997 |
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RAMESH DAMODAR NAGARE Vs. ASHOK DAMODAR NAGARE
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July 1, 1997 |
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RAMESH MAVJI VORA Vs. CHARU RAMESH VORA
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August 13, 1997 |
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RAMESH NARANG Vs. RAMA NARANG
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November 20, 1997 |
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RAMESH PATIL Vs. STATE OF MAHARASHTRA
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October 22, 1997 |
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RAMESH R JAIN Vs. DATAPRO INFORMATION TECHNOLOGY LTD
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July 23, 1997 |
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RAMESH R TRIVEDI Vs. AMBER TOWER CO OPERATIVE HOUSING SOCIETY LIMITED
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May 30, 1997 |
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RAMESH SAKHARAM PATIL Vs. STATE OF MAHARASHTRA
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December 15, 1997 |
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RAMESH SOHANRAJ JAIN Vs. STATE OF MAHARASHTRA
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January 21, 1997 |
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RAMESH TAURANI Vs. STATE OF MAHARASHTRA
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October 23, 1997 |
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RAMESHCHANDRA BHOGILAL PARIKH Vs. COLLECTOR OF DADRA AND NAGAR HAVELI
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March 3, 1997 |
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RAMESHKUMAR BALKISHAN CIBAL Vs. STATE OF MAHARASHTRA
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January 14, 1997 |
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RAMHARI GANPAT HONRAO Vs. RAMKRISHNA MALL
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July 22, 1997 |
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RAMJAN IBRAHIM JAMADAR Vs. STATE OF MAHARASHTRA
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February 17, 1997 |
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RAMKRISHNA RAGHUNATH BURKULE Vs. STATE OF MAHARASHTRA
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February 4, 1997 |
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RAMNATH RANGNATH THORAT Vs. STATE OF MAHARASHTRA
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July 17, 1997 |
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RAMNIKLAL MOHANLAL CHAWDA Vs. SHARAD VASANT KOTAK
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July 15, 1997 |
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RAMNIKLAL MOHANLAL CHAWDA Vs. SHARAD VASANT KOTAK
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May 6, 1997 |
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RAMNIKLAL PREMCHAND MEHTA Vs. UNION OF INDIA
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July 3, 1997 |
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RAMNIVAS BANARASIDAS GUPTA Vs. PADMAVATI BHAILAL AMIN
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January 9, 1997 |
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RAMRAO BALAJI KOTHARE Vs. LILA
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January 28, 1997 |
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RAMRAO DADAJI PAWAR Vs. RAMKRISHNA DATTATRAYA DESHMUKH
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January 13, 1997 |
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RANI CONSTRUCTIONS PRIVATE LIMITED Vs. KONKAN RAILWAY CORPORATION LIMITED
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July 4, 1997 |
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RANJANA VINODKUMAR KEJRIWAL Vs. VINOD KUMAR KEJRIWAL
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July 24, 1997 |
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RAOSAHEB S O PUNJAJI KOTE Vs. STATE OF MAHARASHTRA
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November 26, 1997 |
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RAOSO SHANKAR PATIL Vs. STATE OF MAHARASHTRA
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January 21, 1997 |
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RASHEED A MASKATI Vs. STATE OF MAHARASHTRA
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December 24, 1997 |
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RASHID Vs. STATE OF MAHARASHTRA
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November 12, 1997 |
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RASHID BABUBHAI MULANI Vs. STATE OF MAHARASHTRA
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November 25, 1997 |
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RASHID QURESHI Vs. UNION OF INDIA
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October 6, 1997 |
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RASHTRIYA MILL MAZDOOR SANGH Vs. KHATAU MAKANJI SPG AND WVG CO LTD
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August 20, 1997 |
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RASHTRIYA SEVA PARISHAD Vs. STATE OF MAHARASHTRA
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January 17, 1997 |
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RASID NAZIR SHAIKH Vs. STATE OF MAHARASHTRA
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December 9, 1997 |
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RASILA GULAB JAIN Vs. GULAB DHANRAJ JAIN
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June 10, 1997 |
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RATAN VIDA SUDE Vs. STATE OF MAHARASHTRA
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May 6, 1997 |
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RATILAL B RAVJI Vs. TATA SPORTS CLUB
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July 11, 1997 |
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RATNABAI Vs. STATE OF MAHARASHTRA
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August 27, 1997 |
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RAVI GOENKA Vs. RAN MARKETING
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September 29, 1997 |
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RAVI RAMKRISHNA SUBRAMANYAM Vs. STATE OF MAHARASHTRA
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January 30, 1997 |
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RAVINDER SINGH BHAGWAN SINGH THAKUR Vs. DISTRICT MAGISTRATE AURANGABAD
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May 7, 1997 |
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RAVINDRA LAXMAN MAHADIK Vs. STATE OF MAHARASHTRA
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May 2, 1997 |
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RAVINDRA RAMCHANDRA KAMBLE Vs. STATE OF MAHARASHTRA
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July 23, 1997 |
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RAVINDRA SINGH BHAGWAN SINGH THAKUR Vs. DISTRICT MAGISTRATE
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May 7, 1997 |
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RAZIYA TAYYAB QUETTAWALLA Vs. LAXMIDEVI HIRALAL AGARWAL
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June 10, 1997 |
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REAL VALUE APPLIANCES LIMITED Vs. VARDHAMAN SPINNING AND GENERAL MILLS LIMITED
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August 8, 1997 |
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REHMAN ABDUL AZIZ MEGHANI Vs. KURJIBHAI DAYABHAI PATEL
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August 27, 1997 |
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RELIANCE INDUSTRIES LTD Vs. RELIANCE POLYCRETE LTD
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July 4, 1997 |
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RELIANCE INDUSTRIES LTD Vs. ANAND TRADERS
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December 17, 1997 |
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REMANI CHANDRAN Vs. NATIONAL INSTITUTE FOR INDUSTRIAL ENGINEERING NIIE
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December 2, 1997 |
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RESERVE BANK OF INDIA Vs. IN THE MATTER OF BANK OF KARAD
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November 25, 1997 |
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REWADHAR CHANDRAMANI UPADHYAY Vs. DEVSHWAR SHARMA
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August 26, 1997 |
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RIALTO CO OPERATIVE HOUSING SOCIETY LIMITED Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY
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June 25, 1997 |
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RICHARDSON AND CRUDAS 1972 LTD Vs. ASSOCIATION OF ENGINEERING WORKS
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August 8, 1997 |
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RITA STEEL REGISTERED FIRM Vs. JAINUDDIN
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December 10, 1997 |
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ROHIT MANIKLAL SANGVAI Vs. STATE OF MAHARASHTRA
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January 7, 1997 |
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ROLF MICHAEL TIMERICK Vs. STATE OF GOA
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November 6, 1997 |
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ROSY CLEMENT DLUS Vs. WILLIAM LAWRENCE DSOUZA
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February 6, 1997 |
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RUI FALCAO Vs. STATE OF GOA
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February 18, 1997 |
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RUKMANI HARI MIRCHANDANI Vs. GEOFFREY MANNERS AND CO LTD
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July 7, 1997 |
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RUKMINI KRISHNARAO DESAI Vs. ELECTION OFFICER, KOLHAPUR
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December 9, 1997 |
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RUSI JEHANGIR KERMANI Vs. KATY RUSI KERMANI
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October 21, 1997 |
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RUSY KAPADIA Vs. STATE OF MAHARASHTRA
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September 4, 1997 |
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RUTHBAI W/O ANAND BHORE Vs. RAMCHANDRA APPA MORE
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July 10, 1997 |
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S A RAHIM Vs. SHIDU LAXMAN RAMOSHI
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October 13, 1997 |
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S B YADAV Vs. MOHAMMAD HUSSAIN FARAH
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November 13, 1997 |
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S D LIMAYE Vs. GOPAL VISHWANATH KALKAR
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February 27, 1997 |
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S G PAWAR Vs. KISHORMAL B JAIN
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January 24, 1997 |
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S K CHAND Vs. STATE OF MAHARASHTRA
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June 11, 1997 |
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S K RAO Vs. D G GHAISAS
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July 29, 1997 |
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S KRISHNAN Vs. U V SHAHADADPURI
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April 2, 1997 |
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S L VERMA Vs. PARMANAND TULSIDAS PATEL
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August 21, 1997 |
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S N BELTHANGDY Vs. SATISH CHANDRA KATYAL
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August 13, 1997 |
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S N BHARUCHA Vs. PROVA RANI GHOSH
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June 24, 1997 |
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S RAMCHANDRA RAO Vs. SECRETARY N K E SOCIETY
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June 16, 1997 |
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S SRINIVAS RAO Vs. MARMUGAO PORT TRUST
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April 3, 1997 |
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S U DOSHI Vs. SUDHAKAR AMBEDKAR
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August 12, 1997 |
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S.A.L. ROCHE Vs. GOVERNMENT OF GOA
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August 1, 1997 |
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S.G.PAWAR Vs. KISHORMAL B. JAIN
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January 28, 1997 |
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S.H.KELKAR & CO. LTD Vs. P.V.RANGANATH, I.T.O.
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May 2, 1997 |
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SADANAND ALIAS SADYA RAMDAS MORE Vs. STATE OF MAHARASHTRA
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April 4, 1997 |
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SADANAND D PHANSEKAR Vs. NATIONAL TEXTILE CORPORATION SOUTH MAHARASHTRA LTD
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December 11, 1997 |
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SADANAND SHANTWAN SALVI Vs. NASIK DIOCESAN COUNCIL REG TRUST
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March 13, 1997 |
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SADASHIV BHAGWATI PRASAD GAUD Vs. STATE OF MAHARASHTRA
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February 20, 1997 |
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SADASHIV SONABA INGALE Vs. ANANDIBAI SAVALARAM CHAVAN
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March 4, 1997 |
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SADASHIV VITHAL GARDE Vs. SHANTIBEN @ DEVIBEN
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October 8, 1997 |
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SADASHIV W EKMODE Vs. SATYABHAMA W/O WAMAN MAIND
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January 8, 1997 |
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SADGURU FINE FAB (P) LTD Vs. BILWARA SPINNERS LTD
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October 4, 1997 |
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SADGURU FINE FAB P LTD Vs. BILWARA SPINNERS LTD
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October 1, 1997 |
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SADRUDDIN HASAN DAYA Vs. STATE OF MAHARASHTRA
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February 17, 1997 |
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SAHDEO RAGHO JETHE Vs. STATE OF MAHARASHTRA
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January 14, 1997 |
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SAHEBRAO NATHU GAIKWAD Vs. STATE OF MAHARASHTRA
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February 12, 1997 |
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SAHEBRAO SHRIPATI GODSE Vs. CHANDAR BHAU CHAVAN
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November 24, 1997 |
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SAI PRASAD COMMERCIAL PREMISES CO OPERATIVE SOCIETY LTD Vs. LAL K BIJALANI
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October 13, 1997 |
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SAI SEVA SANGATHAN Vs. STATE OF MAHARASHTRA
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December 2, 1997 |
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SAIFUDDIN SHARAFALLI Vs. HIRO PHOTOGRAPHERS
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July 2, 1997 |
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SAKHARAM S O DAGADU JAGTAP Vs. TUKARAM S O RAMBHAU RAIKAR
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October 1, 1997 |
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SALGAONKAR ENGINEERS PRIVATE LTD Vs. GEORGE MENEZES SOUZA
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April 22, 1997 |
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SALGAONKAR MINING INDUSTRIES Vs. COMMISSIONER OF INCOME TAX
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March 26, 1997 |
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SALIM RAFIK SHAIKH Vs. STATE OF MAHARASHTRA
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June 9, 1997 |
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SALIMA REHMAN Vs. MANAF MOHAMED AHMED
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April 25, 1997 |
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SAMAST YANTRAMAG VINKAR SAMAJ Vs. VITA MUNICIPAL COUNCIL
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January 31, 1997 |
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SAMBHAJI PANDURANG DESAI Vs. STATE OF MAHARASHTRA
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July 8, 1997 |
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SAMBHAJI RAMJI PATIL UMREKAR Vs. DISTRICT SUPPLY OFFICER NANDED
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May 7, 1997 |
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SAMPAT HARIBHAU WAGH Vs. BANUBAI PHULCHAND KATARIAY
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November 19, 1997 |
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SANDHYA ALIAS SUPRIYA KULKARNI Vs. UNION OF INDIA
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September 9, 1997 |
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SANDOZ INDIA LIMITED Vs. ASSOCIATION OF CHEMICAL WORKERS
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July 15, 1997 |
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SANGHI OXYGEN BOMBAY PVT LTD Vs. MADHAV KODERI
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July 22, 1997 |
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SANGLI URBAN CO OPERATIVE BANK LIMITED Vs. S B GHORPADE AND SONS
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July 10, 1997 |
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SANJAY ALIAS MILIND RANGNATH SAGRE Vs. STATE OF MAHARASHTRA
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November 20, 1997 |
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SANJAY MAHAVIRPRASAD JAIN Vs. VRISHALI
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March 19, 1997 |
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SANJAY SALES CORPORATION Vs. SUNDRABAI
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December 11, 1997 |
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SANJAY SHREERAM KOLAPKAR Vs. STATE OF MAHARASHTRA
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November 18, 1997 |
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SANJAY VIJAY SHAH Vs. STATE OF MAHARASHTRA
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April 3, 1997 |
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SANJEEV VAZE Vs. KUNDA VAIKUNTH
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February 4, 1997 |
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SANTOSH DESSAI Vs. STATE OF GOA
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March 27, 1997 |
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SANTOSH JAGANNATH SHIRWADKAR Vs. STATE OF MAHARASHTRA
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November 28, 1997 |
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SANTOSH KALEKAR Vs. STATE OF MAHARASHTRA
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February 6, 1997 |
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SAPRGIRI AND CO Vs. STATE OF MAHARASHTRA
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July 21, 1997 |
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SARASWAT CO-OP BANK LTD Vs. A V ARADHYA
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September 9, 1997 |
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SARASWAT CO-OP. BANK LTD Vs. A.V.ARADHYA
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September 9, 1997 |
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SARASWATI TIN CONTAINERS PRIVATE LIMITED Vs. META CANS
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December 5, 1997 |
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SARJERAO SAHADEO GAIKWAD Vs. STATE OF MAHARASHTRA
|
February 5, 1997 |
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SAROJ G. PODAR Vs. STATE
|
December 4, 1997 |
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SAROJ SHARAD SHINDE Vs. SHARAD BABURAO SHINDE
|
June 24, 1997 |
|
SARVA MAZDOOR SANGH Vs. INNOVATIONS GARMENT LTD.
|
December 23, 1997 |
|
SARVA MAZDOOR SANGH Vs. INNOVATIONS GARMENT LTD
|
December 10, 1997 |
|
SARVA SHRAMIK SANGH Vs. UNION OF INDIA
|
December 11, 1997 |
|
SASRAM VASU KERAL Vs. STATE OF MAHARASHTRA
|
July 8, 1997 |
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SATISH KRISHNAPPA SALIAN Vs. MAJID ANSARI
|
January 21, 1997 |
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SATISH S O BABURAO DUDHGAONKAR Vs. STATE OF MAHARASHTRA
|
September 17, 1997 |
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SATNAM AHUJA Vs. STATE OF MAHARASHTRA
|
December 2, 1997 |
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SATPAL RAMRATAN TANAREJA Vs. MAHARASHTRA HOUSING
|
June 30, 1997 |
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SATPAL SINGH Vs. GURMEET KALRA
|
June 18, 1997 |
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SATYA Vs. VIDARBHA DISTILLERS
|
November 7, 1997 |
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SATYA PRAKASH BAGLA Vs. COMMISSIONER OF INCOME TAX MUMBAI
|
September 1, 1997 |
|
SATYANARAYAN Vs. CHIEF ENFORCEMENT OFFICER ENFORCEMENT DIRECTORATE BOMBAY
|
October 10, 1997 |
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SAURABH SATISHKUMAR SANJANWALA Vs. MUNICIPAL CORPORATION FOR GREATER BOMBAY
|
January 27, 1997 |
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SAVASTHI INVESTMENTS LTD Vs. B. BHATACHARYA, CUSTODIAN
|
December 4, 1997 |
|
SAVITA ARUN KADU Vs. ARUN RANGANATH KADU
|
March 20, 1997 |
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SAVITA SADI CENTRE Vs. BANK OF BARODA
|
November 11, 1997 |
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SAVITRIBAI R MHATRE Vs. AVINASH K BENDRE
|
February 13, 1997 |
|
SAYAD ADAM Vs. GOVERNOR OF GOA
|
February 14, 1997 |
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SAYED OSMAN S O SAYED KARIM Vs. STATE OF MAHARASHTRA
|
September 4, 1997 |
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SAYED QAMRUDDIN S/O MOHD IBRAHIM Vs. UNION OF INDIA
|
November 10, 1997 |
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SAYYAD USMAN SAYYAD ISMAIL Vs. GODAWARI DNYANOBA CHAVAN
|
January 21, 1997 |
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SAYYADALI NURMOHAMMED Vs. STATE OF MAHARASHTRA
|
December 19, 1997 |
|
SEBASTIAN BASTY ARJOSEPH CREADE Vs. R D TYAGI
|
March 27, 1997 |
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SEBASTIAN FRANCIS RODRIGUES Vs. DADARAO DIGAMBAR TAUR
|
November 10, 1997 |
|
SECRETARY BHARAT EDUCATION SOCIETY RUKADI Vs. VASANTI VASUDEO JOSHI
|
January 8, 1997 |
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SEETA P MAKHIJANI Vs. B D MELLO
|
August 4, 1997 |
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SENIOR MANAGER INDIAN OVERSEAS BANK Vs. M K THANKAM
|
May 30, 1997 |
|
SERVICES Vs. UOI
|
July 23, 1997 |
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SHABIR GAFFOOR SHAIKH Vs. STATE OF MAHARASHTRA
|
August 13, 1997 |
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SHABIR TAMBAWALA Vs. STATE OF MAHARASHTRA
|
June 30, 1997 |
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SHAH RUKH KHAN S O MEER TAJ MOHAMMED Vs. STATE OF MAHARASHTRA
|
November 28, 1997 |
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SHAHAJI GOVINDRAO POL Vs. TISANGI SARVA SEVA SAH
|
December 3, 1997 |
|
SHAHAJI GOVINDRAO POL Vs. TISANGI SARVA SEVA SAH
|
December 12, 1997 |
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SHAHISTA SAYED HAJI BAITULLAH Vs. UNION OF INDIA
|
February 6, 1997 |
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SHAHISTA SAYED HAJI BAITULLAH Vs. UNION OF INDIA
|
February 13, 1997 |
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SHAHNAZ ASHAK ALI NAIKWADE Vs. ASHOKRAO MANE
|
August 14, 1997 |
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SHAIKH ASHRAF ABDUL KADER Vs. STATE OF MAHARASHTRA
|
February 4, 1997 |
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SHAIKH AYUB S O GULAM RASUL Vs. STATE OF MAHARASHTRA
|
October 9, 1997 |
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SHAIKH KHALLEEL SHAIKH Vs. STATE OF MAHARASHTRA
|
February 5, 1997 |
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SHAIKH SHAKRUDDIN LALSAHEB Vs. SONUBAI W/O VISHNU KANSE
|
June 27, 1997 |
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SHAKEEL SAIT Vs. C.D. SINGH AND OTHERS
|
June 7, 1997 |
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SHAKEEL SAIT S O MUSTAFA AHMAD ALI MERCHANT Vs. C D SINGH
|
June 17, 1997 |
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SHAKIL NOOR MOHAMMAD SHAIKH Vs. STATE OF MAHARASHTRA
|
July 9, 1997 |
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SHAKTI ISMAIL KASHIMIRI Vs. C D SINGH PRINCIPAL SECRETARY TO THE GOVT OF MAHARASHTRA
|
July 30, 1997 |
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SHAKUNTALA GULSHAN BAKSHI Vs. HOMAI M IRANI
|
June 18, 1997 |
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SHALIKRAM SHIVRAM KHOBRAGADE Vs. DIVISIONAL JOINT REGISTRAR CO OPERATIVE SOCIETIES
|
October 7, 1997 |
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SHALINI R. KORAD Vs. STATE OF MAHARASHTRA
|
December 15, 1997 |
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SHAMIM RAZAK MUSTAFA SHEIKH Vs. STATE OF MAHARASHTRA
|
December 15, 1997 |
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SHAMLAL JAGLAL JAISWAL Vs. STATE OF MAHARASHTRA
|
May 6, 1997 |
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SHAMLAL SUKLAL SHARMA Vs. RAMLAL SUKLAL SHARMA
|
June 12, 1997 |
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SHAMRAO CHANDRAPPA KAMBLE Vs. DEPUTY ENGINEER B AND C PANCHAYAT SAMITI
|
October 13, 1997 |
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SHAMRAO DINANATH BHATTE Vs. SULOCHANA DIVAKAR PARKAR
|
February 26, 1997 |
|
SHAMRAO SHIVAJI JAGDALE Vs. STATE OF MAHARASHTRA
|
August 5, 1997 |
|
SHANKAR BHAU BHOITE Vs. STATE OF MAHARASHTRA
|
August 13, 1997 |
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SHANKAR DHAKTYA RINJAD Vs. STATE OF MAHARASHTRA
|
June 19, 1997 |
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SHANKAR KALPUTAM JAISWAL Vs. STATE OF MAHARASHTRA
|
August 12, 1997 |
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SHANKAR MALHARRAO DESHMUKH Vs. STATE OF MAHARASHTRA
|
January 10, 1997 |
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SHANKAR MARUTI YELPALE Vs. STATE OF MAHARASHTRA
|
August 27, 1997 |
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SHANKAR S/O KHANDU KAMBLE Vs. STATE OF MAHARASHTRA
|
May 2, 1997 |
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SHANKAR THAKURLAL HARIRAMANI Vs. STATE OF MAHARASHTRA
|
September 3, 1997 |
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SHANKAR YESHWANT KADAM Vs. KHASHABA NANA NIMBALKAR
|
October 20, 1997 |
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SHANKLAR BALKRISHNA TORASKAR Vs. PANDURANG SITARAM KHOT
|
November 27, 1997 |
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SHANTADEVI MANGILAL JAIN Vs. K.L.VERMA
|
December 19, 1997 |
|
SHANTAPPA RAYAPPA HATTURE Vs. STATE OF MAHARASHTRA
|
January 8, 1997 |
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SHANTARAM RAGHOBA CHIVE Vs. STATE OF MAHARASHTRA
|
December 11, 1997 |
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SHANTIDEVI OMPRAKASH SHARMA Vs. GULAB MAHABAL TIWARI
|
February 25, 1997 |
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SHARAD BHASKAR THALE Vs. DRAUPADI KASHINATH PATIL
|
November 20, 1997 |
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SHARAD RAMCHANDRA SHROTRI Vs. JAMNABAI BABU RATHOD
|
July 16, 1997 |
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SHARAD SAKHARAM DESHMUKH Vs. STATE OF MAHARASHTRA
|
November 17, 1997 |
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SHARADKUMAR TANSUKHLAL SHROFF Vs. STATE OF MAHARASHTRA
|
September 12, 1997 |
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SHASHIKALA PARASHAR Vs. STATE OF GOA
|
October 8, 1997 |
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SHASHIKANT BABURAO ITADKAR Vs. STATE OF MAHARASHTRA
|
November 20, 1997 |
|
SHASHIKANT WAMAN KOCHIKAR Vs. STATE OF MAHARASHTRA
|
January 14, 1997 |
|
SHAUKATALI FAIYAZ KHAN Vs. R D TYAGI
|
November 6, 1997 |
|
SHAYAM S O FATECHAND SHENDE Vs. ALKA
|
November 13, 1997 |
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SHEELA SAMBHAJI KAMBLE Vs. SAMBHAJI DATTU KAMBLE
|
February 12, 1997 |
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SHEELA WD O VIJAY CHOUDHARI Vs. CENTRAL BANK OF INDIA
|
September 18, 1997 |
|
SHEILA D'SOUZA Vs. N.O. KARIA
|
December 3, 1997 |
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SHERALI SHAIKH Vs. C D SINGH
|
November 4, 1997 |
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SHESHRAO CHANDRABHAN DAKHORE Vs. STATE OF MAHARASHTRA
|
October 8, 1997 |
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SHETH PUBLISHERS PVT LTD Vs. HOLY FAITH INTERNATIONAL PVT LTD
|
September 11, 1997 |
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SHETKARI SAHAKARI SAKHAR KARKHANA LIMITED Vs. S B SHETE PRESIDING OFFICER FIRST LABOUR COURT
|
September 23, 1997 |
|
SHIOLING MANOHAR LONKAR Vs. BABA GANPAT GIRE
|
October 9, 1997 |
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SHIPPING CORPORATION OF INDIA LTD Vs. STATE OF MAHARASHTRA
|
December 23, 1997 |
|
SHIVAJI KEDARJI GHORPADE Vs. STATE OF MAHARASHTRA
|
November 5, 1997 |
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SHIVAJI NIVRUTHI CHAVAN Vs. STATE OF MAHARASHTRA
|
May 6, 1997 |
|
SHIVAJI SA PATTI Vs. KUWAR HANUMANSINGH BHAVSAR
|
June 19, 1997 |
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SHIVAJI VASANTRAO HARNE Vs. STATE OF MAHARASHTRA
|
January 29, 1997 |
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SHIVANI S ROY Vs. HARI PADA ROY
|
August 13, 1997 |
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SHIVLING KRISHNA ZENDE Vs. BABAN APPASAHEB KORATKAR
|
August 14, 1997 |
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SHIVNERI CO OP BANK LTD Vs. SUNIL J MANGALEKAR
|
January 30, 1997 |
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SHIVPRASAD KRISHNA DUTT JOSHI Vs. NATIONAL TEXTILE CORPORATION (MN) LTD
|
November 11, 1997 |
|
SHIVPRASAD SHANKARLAL PARDESHI Vs. LEELABAI BADRINARAYAN KALWAR
|
November 5, 1997 |
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SHIVSHANKAR SHIVRAM SINGH Vs. PRAMILA R DWIVEDI
|
May 6, 1997 |
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SHOBHA ASHOK PATIL Vs. MAHANANDA RAJARAM NIKAM
|
July 16, 1997 |
|
SHOBHECHI DARU UTPADAN KHAREDI VIKRI SANGH Vs. STATE OF MAHARASHTRA
|
July 7, 1997 |
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SHRAVAN DASHRATH DATRANGE Vs. STATE OF MAHARASHTRA
|
January 13, 1997 |
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SHREE DEO BHARGAVARAM PEDHE PARSHURAM Vs. G N AGNIHOTRI
|
June 26, 1997 |
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SHREE RAM INDUSTRIES Vs. PUNJAB NATIONAL BANK
|
July 7, 1997 |
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SHREEDHAR SADASHIVE BHALEKAR Vs. TARABAI SADASHIV BHALEKAR
|
June 13, 1997 |
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SHREERAM CONSTRUCTION Vs. MAHARASHTRA STATE ELECTRICITY BOARD
|
January 28, 1997 |
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SHRI BRIJBIHARI SHIVDARSHAN SHUKLA Vs. SHRI R.H. MENDONCA, COMMISSIONER OF POLICE, THANE & OTHERS
|
March 13, 1997 |
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SHRI GULAB MAHMOOD HERWADE AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
|
February 17, 1997 |
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SHRIDHAR BABA KESHAV PHADKE Vs. SHIVRAM BAL KESHAV PHADKE
|
February 26, 1997 |
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SHRIHARI TANAJI JAGDE Vs. COLLECTOR OF PUNE
|
October 13, 1997 |
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SHRIKANT PANACHAND SHAH Vs. WALUBAI PANACHAND SHAH
|
February 17, 1997 |
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SHRIKANT SHIVA VENGURLEKAR Vs. DIRECTOR OF EDUCATION AND EX OFFICIO JOINT SECRETARY TO THE GOVERNMENT OF GOA
|
October 21, 1997 |
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SHRIMANTRAO MALOJIRAO KHARATMAL Vs. BHIVA LAXMAN GAINDHANKAR
|
June 23, 1997 |
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SHRIMATI Vs. SUDHAKAR R BHATKAR
|
March 4, 1997 |
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SHRINATH MANOHAR KESKAR Vs. STATE OF MAHARASHTRA
|
August 7, 1997 |
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SHRINIVAS MADHAV SHENOY Vs. CHANDRAKANT SHRIDHAR BHAT
|
April 30, 1997 |
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SHRIPATRAO DAJISO GHATAGE Vs. USMAN ABDUL SHAIKH
|
June 23, 1997 |
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SHRIRANG NARAYAN DATAL Vs. STATE OF MAHARASHTRA
|
January 29, 1997 |
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SHRISHAIL APAYYA BARGALLI Vs. KAMPAW W/O SHIVARUDRAPPA KOHTHIWALA
|
July 3, 1997 |
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SHWETA VIJAY CHITTAL Vs. VIJAY KAMLAKAR CHITTAL
|
February 20, 1997 |
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SHYAM Vs. IQUBAL AHAMAD ALAMKHAN
|
November 3, 1997 |
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SHYAM MADANMOHAN RUIA Vs. M R MAHAKALKAR
|
August 13, 1997 |
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SHYAMA CHARAN AGARWALA AND SONS Vs. UNION OF INDIA
|
January 8, 1997 |
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SIDDHAPPA YELLAPPA NIMBAL Vs. STATE OF MAHARASHTRA
|
January 21, 1997 |
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SIDRAMAPPA ISHWARAPPA HIBARE Vs. PAMANDAS KESUMAL JANI
|
July 8, 1997 |
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SIEMENS INDIA LTD Vs. COMMISSIONER OF INCOME TAX, BOMBAY
|
March 20, 1997 |
|
SIKANDAR AZIZ PATEL Vs. NILESH NANDKUMAR SHAH
|
July 4, 1997 |
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SINDHUDURG DISTRICT CENTRAL CO OPERATIVE BANK LIMITED Vs. SINDHUDURG SAHAKARI BANK KARMACHARI SANSTHA
|
January 10, 1997 |
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SIRAJ CHAND SHAIKH Vs. STATE OF MAHARASHTRA
|
September 2, 1997 |
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SIRAJ MOHMED ALI DONGRE Vs. STATE OF MAHARASHTRA
|
February 6, 1997 |
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SITARAM GANU MHASKAR Vs. KESHAV RAMCHANDRA SHELOR
|
October 1, 1997 |
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SITARAM JADHAV Vs. ARADHANA GAJANAN NARKAR
|
January 17, 1997 |
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SITARAM LAXMAN SAKI Vs. STATE OF MAHARASHTRA
|
September 8, 1997 |
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SITARAM SOMA BHOYE Vs. STATE OF MAHARASHTRA
|
September 8, 1997 |
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SNEHALATA BALKRISHNA DANDEKAR Vs. MAHABAL CHINNAYYA SHETTY
|
May 2, 1997 |
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SNP SHIPPING SERVICES PVT LTD Vs. KARA MARA SHIPPING CO LTD
|
March 27, 1997 |
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SNP SHIPPING SERVICES PVT. LTD Vs. KARA MARA SHIPPING CO. LTD
|
March 27, 1997 |
|
SOBHARAM MIHALCHAND Vs. VINAY THANRAJ TALERA
|
July 7, 1997 |
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SOHANLAL SHARMA Vs. H C SRIVASTAVA
|
September 9, 1997 |
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SOLAPUR NAGARI AUDYOGIK SAHAKARI BANK NIYAMIT Vs. RAJAGOPAL
|
September 16, 1997 |
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SOMAIYA VIDYAVIHAR Vs. MEDICAL COUNCIL OF INDIA
|
November 26, 1997 |
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SONABAI L UDGIRKAR Vs. RANIYABAI B AHIRGAWALI
|
October 6, 1997 |
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SOUTHERN CARRIERS CORPORATION Vs. SHAHA BROTHERS
|
July 7, 1997 |
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ST THERESAS HIGH SCHOOL Vs. STATE OF MAHARASHTRA
|
April 28, 1997 |
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STANDARD CHARTERED BANK Vs. ANDHRA BANK FINANCIAL SERVICES LTD
|
September 30, 1997 |
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STANDARD MILLS COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
|
March 21, 1997 |
|
STAR ROTO PRINTS Vs. STATE OF MAHARASHTRA
|
April 25, 1997 |
|
STATE Vs. DHIRENDRA BHANULAL SANGHAVI
|
November 7, 1997 |
|
STATE BANK OF INDIA Vs. AAREN EXPORTS
|
July 22, 1997 |
|
STATE BANK OF INDIA Vs. KOHINOOR COLD STORAGE PVT LTD
|
October 8, 1997 |
|
STATE BANK OF INDIA Vs. MUNICIPAL CORPORATION
|
January 31, 1997 |
|
STATE OF GOA Vs. VASSANT JOSHI
|
February 4, 1997 |
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STATE OF GOA Vs. WESTERN BUILDERS
|
February 6, 1997 |
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STATE OF GOA Vs. ZARINA ABDULALI KARMALI
|
September 12, 1997 |
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STATE OF MAHARASHTRA Vs. RAJESH ALIAS KAKA MADANLAL SONI
|
September 23, 1997 |
|
STATE OF MAHARASHTRA Vs. DAYANAND TUKARAM RAUT
|
September 25, 1997 |
|
STATE OF MAHARASHTRA Vs. PHILIP ANDREW DSOUZA
|
September 3, 1997 |
|
STATE OF MAHARASHTRA Vs. JAHUR KAMRUDDIN KHATIK
|
August 14, 1997 |
|
STATE OF MAHARASHTRA Vs. VIJAY BHIKCHAND BAFNA
|
August 14, 1997 |
|
STATE OF MAHARASHTRA Vs. MANISHKUMAR S O BABULAL BIYANI
|
August 7, 1997 |
|
STATE OF MAHARASHTRA Vs. MUNNA ABDUL SALAM SHAIKH
|
October 3, 1997 |
|
STATE OF MAHARASHTRA Vs. ASHOK NANDLAL KELA
|
November 28, 1997 |
|
STATE OF MAHARASHTRA Vs. VINAYAK SHIVAJIRAO POL
|
April 9, 1997 |
|
STATE OF MAHARASHTRA Vs. JAHID ALI BASHIR AHMED
|
July 7, 1997 |
|
STATE OF MAHARASHTRA Vs. BHARAT KRISHNARAO MANDLIK
|
November 11, 1997 |
|
STATE OF MAHARASHTRA Vs. TUKARAM BAPU KATKAR
|
November 18, 1997 |
|
STATE OF MAHARASHTRA Vs. PRECISION STEEL FASTNERS
|
November 24, 1997 |
|
STATE OF MAHARASHTRA Vs. RAGHUNATH GOPICHAND BANK
|
September 22, 1997 |
|
STATE OF MAHARASHTRA Vs. SIMPLEX WOOLEN MILLS
|
August 12, 1997 |
|
STATE OF MAHARASHTRA Vs. SURESH BHASKAR
|
July 30, 1997 |
|
STATE OF MAHARASHTRA Vs. VISHWANATH ALIAS ISHWAR NAIK
|
April 11, 1997 |
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STATE OF MAHARASHTRA Vs. BHARATKUMAR SHANTILAL GANDHI
|
April 4, 1997 |
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STATE OF MAHARASHTRA Vs. RAMPRASAD BHALESHWAR SINGH
|
March 20, 1997 |
|
STATE OF MAHARASHTRA Vs. SUDHAKAR SHANKAR TRIBHUVAN
|
March 13, 1997 |
|
STATE OF MAHARASHTRA Vs. ASHOK PANDHRARINATH BORADE
|
April 30, 1997 |
|
STATE OF MAHARASHTRA Vs. ABDUL KARIM NIJAM MAULVI
|
March 5, 1997 |
|
STATE OF MAHARASHTRA Vs. ANANT KISANRAO KULKARNI
|
February 28, 1997 |
|
STATE OF MAHARASHTRA Vs. SHERALI @ SHERU
|
February 26, 1997 |
|
STATE OF MAHARASHTRA Vs. K.A. RAJ
|
April 3, 1997 |
|
STATE OF MAHARASHTRA Vs. DATTATRAYA KESHAV PATIL
|
April 24, 1997 |
|
STATE OF MAHARASHTRA Vs. NILKANTH CHINTAMAN JOSHI
|
April 9, 1997 |
|
STATE OF MAHARASHTRA Vs. GOPINATH SADASHIV KULKARNI
|
April 24, 1997 |
|
STATE OF MAHARASHTRA Vs. HARI LAKHU DHANAGAR
|
January 24, 1997 |
|
STATE OF MAHARASHTRA Vs. DILIP VITHAL NACHANKAR
|
February 11, 1997 |
|
STATE OF MAHARASHTRA Vs. FATIMA K. BHIMANI
|
February 12, 1997 |
|
STATE OF MAHARASHTRA Vs. PULIAN VARKEY STEPHEN
|
January 28, 1997 |
|
STATE OF MAHARASHTRA Vs. SATISH ACHUT KALSEKAR
|
January 21, 1997 |
|
STATE OF MAHARASHTRA Vs. SATYANDRA DAYAL KHARE
|
January 30, 1997 |
|
STATE OF MAHARASHTRA Vs. KALLESHA LAXMAN INDI
|
January 22, 1997 |
|
STATE OF MAHARASHTRA Vs. HABIB JAMAL MANSURI
|
January 24, 1997 |
|
STATE OF MAHARASHTRA Vs. SHRIKANT SITARAM VARTAK
|
July 16, 1997 |
|
STATE OF MAHARASHTRA Vs. RAVINDRA @ RAVI BANSI GOHAR
|
July 4, 1997 |
|
STATE OF MAHARASHTRA Vs. AKASH DEEP S/O BHOLA DAYAL MATHUR
|
March 11, 1997 |
|
STATE OF MAHARASHTRA Vs. BHIMA RAYANNA BHOI
|
March 14, 1997 |
|
STATE OF MAHARASHTRA Vs. KASHINATH DAGADU SANAP
|
October 12, 1997 |
|
STATE OF MAHARASHTRA Vs. SIMPLEX WOOLLEN MILLS
|
February 7, 1997 |
|
STATE OF MAHARASHTRA Vs. MANOHAR YESHWANT PATIL
|
February 12, 1997 |
|
STATE OF MAHARASHTRA Vs. BHANUDAS SOMMANNA SANGOLKAR
|
February 24, 1997 |
|
STATE OF MAHARASHTRA Vs. UTTAM KARBHARI DHAGE
|
February 20, 1997 |
|
STATE OF MAHARASHTRA Vs. ANJANABAI WIFE OF MOHAN DAHALE
|
February 19, 1997 |
|
STATE OF MAHARASHTRA Vs. ABBAS ISMAIL SHAIKH
|
February 25, 1997 |
|
STATE OF MAHARASHTRA Vs. SURESH NIVRUTTI BHUSARE
|
February 25, 1997 |
|
STATE OF MAHARASHTRA Vs. MAHARASHTRA VIDYUT UPKARANO UTPADAK SAHKARI SOCIETY LTD
|
January 14, 1997 |
|
STATE OF MAHARASHTRA Vs. SHIVAJI SHIVRAM TAMBE
|
January 16, 1997 |
|
STATE OF MAHARASHTRA Vs. SURESH BHIMAJI THORAT
|
January 9, 1997 |
|
STATE OF MAHARASHTRA Vs. ABDUL KADAR alias RAJ MOHAMMAD KADAR BADSHAH
|
January 8, 1997 |
|
STATE OF MAHARASHTRA Vs. VINAYAK TUKARAM UTEKAR
|
January 30, 1997 |
|
STATE OF MAHARASHTRA Vs. BALVEERSING SARDAR PURANSING BABBAR
|
January 17, 1997 |
|
STATE OF MAHARASHTRA Vs. HINDURAO DAULU CHARAPALE
|
January 21, 1997 |
|
STATE OF MAHARASHTRA Vs. DYANDEO alias NANASAHEB RAVAJI
|
March 5, 1997 |
|
STATE OF MAHARASHTRA Vs. LAKHMICHAND SUGANCHAND AGARWAL
|
March 12, 1997 |
|
STATE OF MAHARASHTRA Vs. VITHAL ALIAS BALU NARAYAN PATALE
|
March 14, 1997 |
|
STATE OF MAHARASHTRA Vs. HARI LAKHU DHANGAR
|
January 21, 1997 |
|
STATE OF MAHARASHTRA Vs. MADHUKAR PANDURANG KAMBLE
|
November 5, 1997 |
|
STATE OF MAHARASHTRA Vs. RAVINDRA @ RAVI BANSI GOHAR AND ORS.
|
July 3, 1997 |
|
STEPHEN F. DSOUZA Vs. MAREKEN FERNANDES
|
December 24, 1997 |
|
STERLING TEXTILE PROCESSING Vs. UNION OF INDIA
|
September 22, 1997 |
|
SUBHASH FULSINGH RATHOD Vs. DIVISIONAL COMMISSIONER AMRAVATI DIVISION
|
October 22, 1997 |
|
SUBHASH GOVIND BHANUSHALI Vs. STATE OF MAHARASHTRA
|
December 24, 1997 |
|
SUBHASH MADHUSUDAN PARADKAR Vs. STATE OF MAHARASHTRA
|
August 26, 1997 |
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SUBHASH MADHUSUDAN PARADKAR Vs. STATE OF MAHARASHTRA
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August 28, 1997 |
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SUBHASH MAHADEO HULE Vs. A K CHAPHEKAR
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July 3, 1997 |
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SUBHASH YESHWANT PATIL Vs. STATE OF MAHARASHTRA
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February 6, 1997 |
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SUDHA ALIAS RANJANA R PATIL Vs. RAJKUMAR DEOGANDA PATIL
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February 3, 1997 |
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SUDHA KESHAV DIVEKAR Vs. OIL AND NATURAL GAS COMMISSION
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July 10, 1997 |
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SUDHAKAR SHIVARAM LELE Vs. STATE OF MAHARASHTRA
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November 27, 1997 |
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SUDHAKARSHANKARGAWLI Vs. STATE OF MAHARASHTRA
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October 17, 1997 |
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SUDHIR PATIL Vs. S RAFIQ
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June 13, 1997 |
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SUDHIR TUKARAM SATHE Vs. UNION OF INDIA
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April 17, 1997 |
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SUHAS BABANRAO SHEWALE Vs. CHAIRMAN, STC SCRUTINY COMMITTEE
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June 17, 1997 |
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SUHIBAI CHATARJ CHOPADA Vs. BABU DURGAJI BENDRE
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July 1, 1997 |
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SUJATA SURYAVANSHI Vs. UNIVERSITY OF MUMBAI
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November 21, 1997 |
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SUKHADEO PITAMBAR DEVADKAR Vs. PARVATI @ LAXMIBAI SUKHADEO DEVADKAR
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September 24, 1997 |
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SUKHDEV SINGH JAMVAL Vs. STATE OF MAHARASHTRA
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May 6, 1997 |
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SUKHDEV SINGH JAMWAL Vs. STATE OF MAHARASHTRA
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February 18, 1997 |
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SULABAI BEMDA KOLI Vs. MATHURABAI BABURAO JAGTAP
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June 27, 1997 |
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SULABHA VIJAY PATHAK Vs. STATE OF MAHARASHTRA
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May 6, 1997 |
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SULOCHANA W/O SADANAND DESAI Vs. MAHADEO DAMJI MALI
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July 23, 1997 |
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SUMAN NARAYAN SULAKHE Vs. SHRIKRISHNA CHINTAMAN AGASHE
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June 24, 1997 |
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SUMAN YADAV GAYASAMANDIR Vs. STATE OF MAHARASHTRA
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August 29, 1997 |
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SUMERLAL M BAFNA Vs. D D CHOTHIA
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February 5, 1997 |
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SUMERMAL MISHRIMAL BAFNA Vs. VILAS V SANGHAI INSPECTOR OF POLICE GENERAL BRANCH
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December 22, 1997 |
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SUNANDA W/O GANGADHAR KOTANE Vs. GANGADHAR BASAPPA KOTANE
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June 10, 1997 |
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SUNDARABAI VISHWANATH BAKADE Vs. GUNABAI BHIWA PAWAR
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June 12, 1997 |
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SUNDERLAL DAGA Vs. TAX RECOVERY OFFICER
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January 17, 1997 |
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SUNIL BALASAHEB KANDEKAR Vs. STATE OF MAHARASHTRA
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November 28, 1997 |
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SUNITA A GANDHI Vs. LEENA GANDHI TEWARI
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August 6, 1997 |
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SUNITA RAJU KARNA Vs. SUHAS MUKUND JOSHI
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September 5, 1997 |
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SUNLIFE APPARELS Vs. WORLD TRADE EXPOSITION
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December 10, 1997 |
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SUPERINTENDENT OF POLICE Vs. SARLABAI G. LOTLIKAR
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April 10, 1997 |
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SURCOAT CONSULTANT PVT. LTD Vs. REGIONAL PROVIDENT FUND COMMISSIONER
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May 6, 1997 |
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SURENDRA TULSIDAS JATTANI Vs. RAM D. BHATIA
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August 7, 1997 |
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SURESH Vs. HONOURABLE THE CHIEF JUSTICE OF HIGH COURT OF JUDICATURE OF MUMBAI
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April 10, 1997 |
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SURESH BALKRISHNA NAKHAVA Vs. STATE OF MAHARASHTRA
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August 6, 1997 |
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SURESH CGATURBHUJ ZANVAR Vs. TUKARAM BALA JADHAV
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June 19, 1997 |
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SURESH CHOKLET PAWAR Vs. STATE OF MAHARASHTRA
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July 29, 1997 |
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SURESH DAGOJI SAHARE Vs. STATE OF MAHARASHTRA
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February 14, 1997 |
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SURESH HARIBHAU PHARANDE Vs. STATE OF MAHARASHTRA
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July 10, 1997 |
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SURESH NANDKUMAR AHIWALE Vs. STATE OF MAHARASHTRA
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February 14, 1997 |
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SURESH SADASHIV KULKARNI Vs. P.S.NAGARKAR
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July 16, 1997 |
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SURESH VADILAL VYAS Vs. UNION OF INDIA
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January 16, 1997 |
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SURESH VASANTRAO MALEGAONKAR Vs. RAMABAI KESHAV GOKHALE
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January 14, 1997 |
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SURYAKANT VISHWANATH AJINKYA Vs. KUSUM VASUDEO MHATRE
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January 29, 1997 |
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SUSHILABAI W/O RAMCHANDRA Vs. PRALHAD NARAYAN PARDESHI
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June 17, 1997 |
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SUSHMA @ SULOCHANA Vs. KANUMALLA
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October 3, 1997 |
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SWAROOP SINGH DANGI Vs. RAJEEV KASHIKAR
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July 23, 1997 |
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SWATI SATISH KELSHIKAR Vs. SHANKAR KUDDU SHETTY
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April 11, 1997 |
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SYLVESTER AND CO Vs. THEIR WORKMAN
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March 3, 1997 |
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SYNDICATE BANK Vs. CEEJAY INDUSTRIES
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September 4, 1997 |
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T.C.RAMCHANDRAN Vs. SINDHURAM YEDEKAR
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February 24, 1997 |
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T.K.RAKSHIT Vs. HARI B.MEHTANI
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April 23, 1997 |
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TAHILRAM D.LALWANI Vs. RAMCHANDRA CHUHARMAL AHUJA
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June 27, 1997 |
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TARABAI SHANKAR JADHAV Vs. STATE OF MAHARASHTRA
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July 9, 1997 |
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TARABAI VITHAL SARAK Vs. KAMAL VITHAL SARAK
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June 26, 1997 |
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TARU JETHMAL LALVANI Vs. MADRAS CEMENT LTD
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October 9, 1997 |
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TATA CONSULTING ENGINEERS Vs. VALSALA K.NAIR
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October 9, 1997 |
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TATA ENGINEERING AND LOCOMOTIVE COMPANY LIMITED Vs. STATE OF MAHARASHTRA
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July 22, 1997 |
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TATA ENGINEERING AND LOCOMOTIVE COMPANY LIMITED Vs. STATE OF MAHARASHTRA
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June 22, 1997 |
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TATA HYDRO ELECTRIC POWER SUPPLY COMPANY LIMITED Vs. TATA HYDRO COMPANIES EMPLOYEES UNION
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December 10, 1997 |
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TATA IRON AND STEEL COMPANY LIMITED Vs. MAHARASHTRA MATHADI AND UNPROTECTED LABOUR BOARD NAGPUR
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July 4, 1997 |
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TATA MEMORIAL HOSPITAL WORKERS UNION Vs. MADHUKAR S WANI
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November 18, 1997 |
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TATYA BABU PHARANDE Vs. SUNIL BABAN KUMBHAR
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July 15, 1997 |
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TAVANAPPA SHANTAPPA MOHIRE Vs. GAVADU VITHOBA PATIL alias GAVADE
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October 21, 1997 |
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TEKCHAND GULABCHAND JAIN Vs. MOHIDDIM SHAMSUDDIN MUJAWAR
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February 7, 1997 |
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THAPAR EDUCATION SOCIETY Vs. SHYAM MAROTI BHASARKAR
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June 10, 1997 |
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THERMO TOUCH Vs. SHAIKH NAZIR SHAIKH ABDULLA
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February 20, 1997 |
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THOMAS M.PEREIRA Vs. ANNA R. D'SILVA
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April 7, 1997 |
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TODI INDUSTRIES LTD Vs. UNION OF INDIA
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August 5, 1997 |
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TOURISM FINANCE CORPORATION OF INDIA LTD Vs. CUSTODIAN
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September 9, 1997 |
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TRACTOR ENGINEERS LIMITED Vs. COMMISSIONER OF INCOME TAX BOMBAY CITY II BOMBAY
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March 31, 1997 |
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TRIBHUVAN SINGH YADAV Vs. WESTERN INDIA ENTERPRISES LTD
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July 12, 1997 |
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TRILOKCHAND BANSILAL PANDE` Vs. SYED TAMIGUDDIN S O SYED HAFIZUDDIN
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August 28, 1997 |
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TUKARAM @ DNYANDEV GANU KOLI Vs. STATE OF MAHARASHTRA
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October 1, 1997 |
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TUKARAM ABA DABHADE Vs. HARIBAI VISHNU DABHADE
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July 8, 1997 |
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TUKARAM DADU SAWANT Vs. STATE OF MAHARASHTRA
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January 14, 1997 |
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TUKARAM DHARMAJI BHANGARATH Vs. STATE OF MAHARASHTRA
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August 26, 1997 |
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TUKARAM KASHINATH KHENGARE Vs. STATE OF MAHARASHTRA
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July 25, 1997 |
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TUKARAM KRISHNA WAGHMODE Vs. STATE OF MAHARASHTRA
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February 19, 1997 |
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TUKARAM NARAYAN GAIKWAD Vs. PANDURANG RAMCHANDRA JOG
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June 18, 1997 |
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TUKARAM NARAYANRAO KHANDEBHARAD Vs. STATE OF MAHARASHTRA
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July 7, 1997 |
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TULSIRAM LAXMAN TARE Vs. STATE OF MAHARASHTRA
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August 12, 1997 |
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TURABAI W/O LATE ABDUL GAFOOR Vs. GOYANDMINA W/O MUNUSWAMI
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March 11, 1997 |
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U B S PUBLISHERS DISTRIBUTORS LTD Vs. INDUSTRIAL WORKERS UNION
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October 16, 1997 |
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UDAY PRAKASH WARUNJIKAR Vs. STATE OF MAHARASHTRA
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October 21, 1997 |
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UDYAVARA RAGHAVENDRA ACHARYA OF BOMBAY INDIAN INHABITANT Vs. PANKAJ KHULLAR OF BOMBAY
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May 30, 1997 |
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UGRASEN NANDLAL Vs. DY. COLLECTOR
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November 6, 1997 |
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UMA ANTHONY PINTO Vs. STANLEY SABINO COUTINHO
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July 17, 1997 |
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UMA W/O RAJEEV HIREMATH Vs. RAJEEV S/O RUDRAYYA HIREMATH
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August 13, 1997 |
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UMASHANKAR JASWAL Vs. ROYAL AUTO CENTRE
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August 21, 1997 |
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UMESH SHANKAR YADAVQ Vs. STATE OF MAHARASHTRA
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December 17, 1997 |
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UNION OF INDIA Vs. G.P.SRIVASTAVA
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October 3, 1997 |
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UNION OF INDIA Vs. SHANTABEN KANTILAL AJMERA
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October 1, 1997 |
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UNION OF INDIA Vs. ZOHRAH OMER A. BANI
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September 3, 1997 |
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UNION OF INDIA Vs. GURU NANAK ADVERTISING
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November 11, 1997 |
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UNION OF INDIA Vs. RAJESH S. NAIK
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July 29, 1997 |
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UNION OF INDIA Vs. COMMANDER UDAY DATE
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September 3, 1997 |
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UNION OF INDIA Vs. SETH CONSTRUCTIONS COMPANY
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April 22, 1997 |
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UNION OF INDIA Vs. H CANDOLKAR AND SONS
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July 4, 1997 |
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UNION OF INDIA Vs. DEVIDAS CONSTRUCTION
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December 9, 1997 |
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UNION OF INDIA Vs. NAVILAKHA AND SONS
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March 4, 1997 |
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UNION OF INDIA Vs. GURU NANAK ADVERTISING
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September 11, 1997 |
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UNIQUE INTEGRATED TRANSPORT & MANAGEMENT CONSULTANCIES PVT. LTD Vs. MAHANAGAR TELEPHONE NIGAM LTD
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October 9, 1997 |
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UNITED INDIA INSURANCE COMPANY Vs. R.H.KELKAR & COMPANY
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January 27, 1997 |
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UNITED INDIA INSURANCE COMPANY LTD Vs. RAJABAI MOOLCHAND BHANDARI
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November 7, 1997 |
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UNITED WESTERN BANK LTD Vs. NIRMALA RANDIVE
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June 18, 1997 |
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UNUS @ YUSUF IBRAHIM Vs. DATTATRAYA MALKAJI BAKARE
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June 17, 1997 |
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UPENDRA K PAREKH Vs. UNION OF INDIA
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October 16, 1997 |
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UPERINTENDING ENGINEER IRRIGATION PROJECTS AND WATER RESOURCES Vs. SUPERINTENDING ENGINEER IRRIGATION PROJECTS AND WATER RESOURCES
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April 10, 1997 |
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USHA HARSHADKUMAR DALAL Vs. MANIBHAI JHAVERBHAI PATEL
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March 10, 1997 |
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USHA RANI NARAYAN HALDANKAR Vs. AVINASH NARAYAN HALDANKAR
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January 22, 1997 |
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USHADEVI MURLIDHAR CHANTRATRAYA Vs. RATNAKAR KASSHINATH CHANDORKAR
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January 9, 1997 |
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USHADEVI NARGOLKAR Vs. STATE OF MAHARASHTRA
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September 8, 1997 |
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USV LIMITED Vs. MAHARASHTRA GENERAL KAMGAR UNION
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July 3, 1997 |
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UTTAM CHINTAMAN KHARE Vs. STATE OF MAHARASHTRA
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August 27, 1997 |
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UTTAM CORPORATION Vs. COMMISSIONER OF INCOME TAX
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February 24, 1997 |
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UTTAM S O SHAMLAL JAISWAL Vs. STATE OF MAHARASHTRA
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May 6, 1997 |
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UTTAM SAMBHA DESHMUKH Vs. YAMUNABAI
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September 24, 1997 |
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UTTAMCHAND CHAMANLAL Vs. SITA JERAMDAS
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February 12, 1997 |
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UTTAMCHAND KACHARDAS DAGDE Vs. DAGDULAL SAKHARCHAND GUJRATHI
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February 7, 1997 |
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UTTAMCHAND KHEMCHAND SHAHA Vs. MIRAJ MUNICIPAL COUNCIL
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August 29, 1997 |
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V D DHEKALE Vs. DEPOT MANAGER C COMPETENT AUTHORITY MAHARASHTRA STATE ROAD TRANSPORT CORPORATION
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February 7, 1997 |
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V K UPADHYAY Vs. GENERAL MANAGER CENTRAL RAILWAYS
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May 29, 1997 |
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V V SURYA RAU Vs. SURENDRA RAMKRISHNA TENDULKAR
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February 3, 1997 |
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V.N.MADHU Vs. PRINCIPAL, SS & LS PATKAR COLLEGE
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October 10, 1997 |
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VADGAON SHETI UTPANNA BAZAR SAMITI PETH, VADGAON Vs. GOVINDRAO NARAYANDAS GHORPADE
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July 31, 1997 |
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VADILAL VORA Vs. L.P.CHARORIA TRADING PVT. LTD
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June 18, 1997 |
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VAIDHEHI SUBHASH NATU Vs. STATE OF MAHARASHTRA
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September 5, 1997 |
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VAISHALI PURAN RAJPUT Vs. CHANDRASHEKHAR SHAMRAYA SHETTY
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June 18, 1997 |
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VAISHALI V CHANDEKAR Vs. STATE OF MAHARASHTRA
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September 9, 1997 |
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VANDANA Vs. STATE OF MAHARASHTRA
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October 17, 1997 |
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VAROR SHRAMJIVI SAHAKARI SAMUDAYIK SHETI SOCIETY LIMITED Vs. STATE OF MAHARASHTRA
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August 4, 1997 |
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VARSHA Vs. SHANTABAI
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May 7, 1997 |
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VASANT ALIAS ROSHAN SOGAJI BHOSALE Vs. STATE OF MAHARASHTRA
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February 27, 1997 |
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VASANT EKNATH KULKARNI Vs. VITHAL TRIMBAK JADHAV
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July 29, 1997 |
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VASANT GANAPPA SATIYAN PUJARI Vs. STATE OF MAHARASHTRA
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November 28, 1997 |
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VASANT KRISHNAJI KULKARNI Vs. STATE OF MAHARASHTRA
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March 27, 1997 |
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VASANT LAXMAN JUVEKAR Vs. STATE OF MAHARASHTRA
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September 1, 1997 |
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VASANT RAMKRISHNA BHIDE Vs. BOARD OF TRUSTEES OF THE PORT
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January 15, 1997 |
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VASANT SHRAWAN PATIL Vs. DEENDAYAL SHODH SANSTHA BAL JAGAT NAGPUR
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July 11, 1997 |
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VASANT VITHU JADHAV Vs. STATE OF MAHARASHTRA
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January 31, 1997 |
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VASANT WAMAN AHER Vs. KALU JANA GAVEET
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March 21, 1997 |
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VASANTI P.CHODANKAR Vs. PREMKANT P.CHODANKAR
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July 9, 1997 |
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VASUDEO RAMCHANDRA KUNCHUR Vs. PREMIER AUTOMOBILES LTD
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July 9, 1997 |
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VASUNDHARA LORRY SERVICE Vs. VYSYA BANK LTD
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August 22, 1997 |
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VEER ANANDRAO GANPATI Vs. STATE OF MAHARASHTRA
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August 6, 1997 |
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VEMALKUMAR LAXMAIYYA Vs. STATE OF MAHARASHTRA
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October 10, 1997 |
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VENETIA E DIAS Vs. JUDE FRANCIS DIAS
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November 21, 1997 |
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VENKATESH HIRAYYA GANJI Vs. JAGDISH LIMBAVYA RACHHA
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February 14, 1997 |
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VENKATRAO S O RAMCHANDRA SUGANDHI Vs. LADWANI SAMAST PANCH MANDAL
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August 29, 1997 |
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VENUS DIAS Vs. ANTONIO CARDOZO
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September 26, 1997 |
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VICKY MANJITSINGH SETHI Vs. STATE OF MAHARASHTRA
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February 19, 1997 |
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VIDEO MASTER Vs. NISHI PRODUCTIONS
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October 21, 1997 |
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VIDYA SHIKSHAN PRASARAK MANDAL Vs. MEDICAL COUNCIL OF INDIA
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August 1, 1997 |
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VIDYA VIKAS SAMITI PARATWADA Vs. PRESIDING OFFICER SCHOOL TRIBUNAL AMRAVATI DIVISION AMRAVATI
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August 4, 1997 |
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VIDYADHAR SHRIPAD DIWAN Vs. MADHAV KRISHNA KULKARNI
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July 30, 1997 |
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VIDYADHAR SHRIPAD DIWAN Vs. MADHAV KRISHNA KULKARNI
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January 30, 1997 |
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VIDYUT METALLICS LIMITED Vs. MALHOTRA INTERNATIONAL PRIVATE LIMITED
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October 10, 1997 |
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VIJAY DATTATRAYA BHILWADIKAR Vs. STATE OF MAHARASHTRA
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September 5, 1997 |
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VIJAY KHANDOPANT DIWAN Vs. SHIVA TUKARAM CHAVAN
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June 30, 1997 |
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VIJAY KUMAR AGARWAL Vs. KAMLESH KUNDU
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February 13, 1997 |
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VIJAY RAJARAM PALAV Vs. STATE OF MAHARASHTRA
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June 20, 1997 |
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VIJAY WADHWA Vs. UNION OF INDIA
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January 8, 1997 |
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VIJAYA BANK Vs. MONA GEMS
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October 24, 1997 |
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VILAS BHASKAR SAWANT Vs. STATE OF MAHARASHTRA
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July 2, 1997 |
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VILAS DUMALE Vs. SIPOREX INDIA LIMITED
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July 3, 1997 |
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VILAS SHIVRAM DALVI Vs. STATE OF MAHARASHTRA
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August 29, 1997 |
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VIMALTAI DNYNDEO BORADE Vs. LAXMAN KONDIBA DHOBALE
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March 14, 1997 |
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VINAY BUBNA Vs. STOCK EXCHANGE OF MUMBAI
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December 23, 1997 |
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VINAYAK MANGESH PADGAONKAR Vs. GULABRAO NARHARI ZUNJARRAO
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July 3, 1997 |
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VINIT H JOGLEKAR Vs. VAISHALI VINIT JOGLEKAR
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July 29, 1997 |
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VINIYOG PARIVAR TRUST Vs. UNION OF INDIA
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September 24, 1997 |
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VINOD KANJI MEHTA Vs. GEETA VINOD MEHTA
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January 29, 1997 |
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VIRGO STEELS Vs. BANK OF RAJASTHAN LIMITED
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July 29, 1997 |
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VISHNU DAGA PAGAR Vs. STATE OF MAHARASHTRA
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February 14, 1997 |
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VISHNU DATTATRAYA REDEKAR Vs. DIRECTOR NEHRU CENTRE
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December 15, 1997 |
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VISHNU GOVARYA JADHAV Vs. STATE OF MAHARASHTRA
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September 24, 1997 |
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VISHNU KRISHNARAO JADHAV Vs. MAHADEO SAMBHAJI CHOUGULE
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June 23, 1997 |
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VISHNU MARUTI PATIL Vs. STATE OF MAHARASHTRA
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June 26, 1997 |
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VISHNU SADASHIV DESHPANDE Vs. RANGNATH KRISHNA SALUNKHE
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July 21, 1997 |
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VISHNU SITARAM PATIL Vs. GOPAL AVABA ASURLEKAR
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September 23, 1997 |
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VISHWANATH BASLINGAPPA KASTURE Vs. STATE OF MAHARASHTRA
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April 22, 1997 |
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VISHWANATH PANDURANG THAKUR Vs. VASUDEV KRISHNA THAKUR
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June 16, 1997 |
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VISHWAS BHOSALE Vs. SHAIKH ASHRAF ABDUL KADAR
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February 5, 1997 |
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VISHWAS RAMCHANDRA SATRDEKAR Vs. STATE OF MAHARASHTRA
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November 6, 1997 |
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VISHWASRAO BABURAO JAGTAP Vs. KASHINATH BABURAO HABIB
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January 15, 1997 |
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VITHAL ABAJI BARGE Vs. KRISHNA TUKARAM ACHARYA
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April 29, 1997 |
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VITHAL BUDHAJI MHASKAR Vs. KRISHNA JOMA MHASKAR
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July 22, 1997 |
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VITHAL GANPAT BHANUSHALI Vs. ZIPAR SUKUR GHUTE
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November 25, 1997 |
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VITHAL GENU SATAV Vs. KRISHNABAI BAPURAO ARDE
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September 3, 1997 |
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VITHAL KANDUJI DALVI Vs. STATE OF MAHARASHTRA
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December 24, 1997 |
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VITHAL SOPAN RAUT Vs. VISHNU RAOJI RAUT
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February 25, 1997 |
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VITTHAL NARAYAN BHAGARE Vs. SHARAD GRIHANIRMAN SAHAKARI SANSTHA LTD
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November 27, 1997 |
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VIVEK S O GAJIRAM KADGAYE Vs. EDUCATION OFFICER
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July 17, 1997 |
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VIVEKENAND M. RAI Vs. STATE OF MAHARASHTRA
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November 13, 1997 |
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VOLTAS LIMITED Vs. SHAILA GURUDAS
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September 22, 1997 |
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VRISHALI VEVALEKAR Vs. SURESH R.GADE
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January 24, 1997 |
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WINTHROP PRODUCTS INC Vs. EUPHARMA LABORATORIES LTD
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September 2, 1997 |
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WORLD TANKER CARRIER CORPORATION Vs. KARA MARA SHIPPING CO LTD
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November 21, 1997 |
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Y.M.C.A. INDIA Vs. GENERAL SECRETARY, Y.M.C.A.
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January 16, 1997 |
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YAHABHAI S/O VALIJI E.CHINKAMWALLA Vs. ZOHRABAI
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February 6, 1997 |
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YASHWANT PRABHAKAR KAMBLE Vs. PRASAD NARHARI KARANJKAR
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December 1, 1997 |
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YAVAL PEOPLES COOPERATIVE BANK LIMITED YAVAL DISTRICT JALGAON Vs. STATE OF MAHARASHTRA
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March 31, 1997 |
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YEMUL MALLESHAM RAYMALLU Vs. STATE OF MAHARASHTRA
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May 7, 1997 |
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YESHWANTRAO KANKARRAO GADAKH Vs. STATE OF MAHARASHTRA
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December 9, 1997 |
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YINUSA OLERUALOJE Vs. R.N. KAKKAR
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August 21, 1997 |
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YOGESH PRATAP SINGH Vs. GOVERNMENT OF MAHARASHTRA
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July 31, 1997 |
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YOGITA WIFE OF COLIN GUDINHO Vs. COMMISSIONER OF POLICE
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August 27, 1997 |
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YOGITA Y SAWANT Vs. AMARTARA RONDO PACKING INDUSTRIES P LTD
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March 14, 1997 |
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YUDHVIR SINGH SISODIYA Vs. BABASAHEB AMBEDKAR MARATHWADA UNIVERSITY
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October 8, 1997 |
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YUNNUS ABDULLA SHAIKH Vs. COLLECTOR, STATE EXCISE
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July 3, 1997 |
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ZAHOOR AHMED PESHIMAM Vs. UNION OF INDIA
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September 30, 1997 |
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ZAVERI AND SONS Vs. DWARKADAS HARIDAS
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June 18, 1997 |
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ZILLA PARISHAD, THANE Vs. GOVIND MARUTI GURAV
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July 25, 1997 |