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A K MENON CUSTODIAN Vs. MODERN CHEMICAL CORPORATION
|
August 2, 1996 |
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A K PATIL AND COMPANY Vs. TATA FINANCE LIMITED
|
September 3, 1996 |
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A S YADAV Vs. P V VIJAYAN NAIR
|
April 22, 1996 |
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ABDUL GAFAR RASOOLBHAI MEMON Vs. D K JAIN
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October 18, 1996 |
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ABDUL KHALIL SK BHURU Vs. DEPUTY COMMISSIONER OF LABOUR
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March 2, 1996 |
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ABDUL MALIK H TEJANI Vs. STATE OF MAHARASHTRA
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December 5, 1996 |
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ABDUL RASHEET DASTAGIR Vs. MUNICIPAL CORPORATION OF GR. BOMBAY
|
July 16, 1996 |
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ABDUL REHMAN SIDDIQUE Vs. AHMED MIA GULAM MOHUDDIN AHMEDJI
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June 26, 1996 |
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ABDULHUSSEIN NOOROODDIN KAGAJWALLA Vs. MAHARASHTRA INDUSTRIES
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September 27, 1996 |
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ABDULLA A KHATEBE Vs. STATE OF MAHARASHTRA
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June 20, 1996 |
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ABUBAKAR SHAIKH USUF Vs. YASIN MIYA ABBAS SHAIKH
|
July 3, 1996 |
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ACHHAR KUMAR GARG Vs. NEW INDIA ASSURANCE COMPANY LTD
|
January 3, 1996 |
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ADELINA FERNANDES Vs. ADMINISTRATIVE TRIBUNAL PANAJI GOA
|
June 20, 1996 |
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ADHIKRAO M DUBAL Vs. STATE OF MAHARASHTRA
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April 10, 1996 |
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ADHIKRAO VITHAL DESAI Vs. STATE OF MAHARASHTRA
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November 6, 1996 |
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AFAZAL KHAN ANAWARKHAN Vs. STATE OF MAHARASHTRA
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February 16, 1996 |
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AFSAR SHAIKH Vs. P N KAUL
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October 10, 1996 |
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AFSAR SHAIKH Vs. P.N. KAUL AND ANR.
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August 1, 1996 |
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AGARWAL G N Vs. REGIONAL DIRECTOR E S I CORPORATION BOMBAY
|
February 5, 1996 |
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AGUA FUN FOODS INDIA Vs. BROOKE BOND LIPTON INDIA LTD
|
November 29, 1996 |
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AHMED ZUFAR ABDUL HAMID JAMDAR Vs. STATE OF MAHARASHTRA
|
December 11, 1996 |
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AHMED ZUFAR ABDUL HAMID JAMDAR Vs. STATE OF MAHARASHTRA
|
December 14, 1996 |
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AIR AUTO ENGINEERING COMPANY Vs. JAMES ANTONY
|
February 19, 1996 |
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AJABRAO NARAYAN YADGIRE Vs. BEHRAM JAHANGIR IRANI
|
October 25, 1996 |
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AJAY ALIAS AJJU DINKARRAO DORLIKAR Vs. STATE OF MAHARASHTRA
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October 22, 1996 |
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AJAY CONSTRUCTIONS Vs. STATE OF MAHARASHTRA
|
July 1, 1996 |
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AJAYA WASUDEORAO INGOLE Vs. STATE OF MAHARASHTRA
|
October 3, 1996 |
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AKBAR BADRUDIN JIWANI Vs. UNION OF INDIA
|
August 20, 1996 |
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AKBAR KHAN ANWAR KHAN Vs. RUKHAIYA KHATOON D/O LATE ABDUL RAZZAQUE
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February 29, 1996 |
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AKHLAQUE AHMAD Vs. INTELLIGENCE OFFICER N C
|
November 29, 1996 |
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AKKABAI GANGADHAR SHETYE Vs. PRABHAKAR BABURAO GHORPADE
|
June 13, 1996 |
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ALEX S PAES Vs. DIRECTOR OF EDUCATION GOVERNMENT OF GOA
|
December 20, 1996 |
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ALGONDA BALGONDA PATIL Vs. COMPETENT AUTHORITY AND DEPUTY COLLECTOR
|
February 22, 1996 |
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ALTAB YUSUF KHAN Vs. STATE OF MAHARASHTRA
|
September 24, 1996 |
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AMAR SRINIVAS TIWARI Vs. STATE OF MAHARASHTRA
|
April 23, 1996 |
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AMAR VIJAY MERCHANT Vs. PUSHPAKUMAR M D THACKERSY
|
September 25, 1996 |
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AMBIENCE SPACE SELLERS LTD Vs. ASIA INDUSTRIAL TECHNOLOGY PVT LTD
|
December 17, 1996 |
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AMERHSIP MANAGEMENT P LTD Vs. UNION OF INDIA
|
January 17, 1996 |
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AMERSHIP MANAGEMENT PRIVATE LIMITED Vs. UNION OF INDIA
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January 15, 1996 |
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AMIRUDDIN SON OF HASAN NURANI Vs. SALIMBHAI M.J. CHIMTHANWALA (L.R. OF MUKHTAR JAFAR) & ORS.
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October 7, 1996 |
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AMIT KANTILAL JOGANI Vs. STATE OF MAHARASHTRA
|
September 27, 1996 |
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AMITAB SUNIL DAS Vs. STATE OF MAHARASHTRA
|
March 15, 1996 |
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ANA COLACO Vs. THOMAS COLACO
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June 21, 1996 |
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ANAND A KANOLKAR Vs. DIRECTOR OF EDUCATION GOVT OF GOA
|
October 4, 1996 |
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ANAND A KANOLKAR Vs. DIRECTOR OF EDUCATION, GOVERNMENT OF GOA
|
April 10, 1996 |
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ANAND FONDU SOLYEKAR Vs. STATE OF MAHARASHTRA
|
December 4, 1996 |
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ANAND FONDU SOLYEKAR Vs. STATE OF MAHARASHTRA
|
April 12, 1996 |
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ANAND PATWARDHAN Vs. UNION OF INDIA
|
July 19, 1996 |
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ANANT S O DIWAKAR KULKARNI Vs. STATE OF MAHARASHTRA
|
October 7, 1996 |
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ANANT V GHAISAS Vs. HYDRAULIC AND GENERAL ENGINEERS PVT LTD
|
February 12, 1996 |
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ANANT WAMAN TARE Vs. ABDUL REHMAN ABDUL GUFFUR ANTULAY
|
October 22, 1996 |
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ANANT WAMAN TARE Vs. ABDUL REHMAN ABDUL GUFFUR ANTULAY
|
October 17, 1996 |
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ANGLO-FRENCH DRUGS AND INDUSTRIES LTD Vs. EISEN PHARMACEUTICAL COMPANY PVT LTD
|
December 19, 1996 |
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ANIL LALA SOUNDADE Vs. STATE OF MAHARASHTRA
|
October 29, 1996 |
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ANIL NANASAHEB PAWAR Vs. UNION OF INDIA
|
January 10, 1996 |
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ANIL NANASAHEB PAWAR Vs. UNION OF INDIA
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October 1, 1996 |
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ANIL SHANKAR CHAVAN Vs. MUNICIPAL CORPORATION OF GR.BOMBAY
|
December 13, 1996 |
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ANILKUMAR INDARPAL SETH Vs. UNION OF INDIA
|
January 23, 1996 |
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ANILKUMAR SHANKAR NAIR Vs. STATE OF MAHARASHTRA
|
August 26, 1996 |
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ANIRAPPA RACHAPPA BALI Vs. COLLECTOR SOLAPUR
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February 15, 1996 |
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ANITA SOHANLAL GHAI Vs. SNEHALATA WD O SOHANLAL GHAI ALIAS SOHANLAL BANSIRAM KANWAR
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June 13, 1996 |
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ANITA SOHANLAL GHAI Vs. SNEHALATA WD/O SOHANLAL GHAI ALIAS SOHANLAL BANSIRAM KANWAR
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June 18, 1996 |
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ANJANA BALASAHEB JADHAV Vs. SAYED BABU SAYED KHAJA PEER
|
October 14, 1996 |
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ANJUM ABDULLA MUTHALIB Vs. STATE OF MAHARASHTRA
|
June 7, 1996 |
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ANKUSH Vs. KAUSHALYABAI
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March 25, 1996 |
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ANKUSH BAMIASINGH INDREKAR Vs. C.D. SINGH
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March 14, 1996 |
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ANKUSH NIVRUTTI GHORPADE Vs. STATE OF MAHARASHTRA
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October 22, 1996 |
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ANKUSH VITHAL TEMKAR Vs. STATE OF MAHARASHTRA
|
April 16, 1996 |
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ANN KHAMBOLJA Vs. ARUN N. KHAMBOLJA
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April 16, 1996 |
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ANNA DASHRATH RANU AHITE Vs. STATE OF MAHARASHTRA
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March 22, 1996 |
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ANNA SHANKAR WALVEKAR Vs. STATE OF MAHARASHTRA
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July 11, 1996 |
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ANNAPURNA FARMA Vs. DEPUTY COMMISSIONER OF INCOME TAX
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October 16, 1996 |
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ANUP CONSTRUCTIONS Vs. KANTILAL N. SHAH
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July 8, 1996 |
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ANURATH T.ACHARYA Vs. K.V.PENDHARKAR COLLEGE OF ARTS
|
July 30, 1996 |
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ANUSAYA W/O LAXMAN PATIL Vs. MAHARASHTRA STATE ROAD TRANSPORT CORPORATION
|
October 15, 1996 |
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ANWAR ISMAIL SHAIKH Vs. STATE OF MAHARASHTRA
|
October 3, 1996 |
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ANZ GRINDLAYS BANK Vs. RAMBHUVAN R KAHAR
|
June 17, 1996 |
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ARDESHIR P BANAJI Vs. UNION OF INDIA
|
July 18, 1996 |
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ARIF DAWOOD MEMON ALIAS ARIF TOOFAN Vs. SATISH SAHNEY COMMISSIONER OF POLICE
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April 24, 1996 |
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ARIF YUSUF SAB DESHMUKH Vs. STATE OF MAHARASHTRA
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August 27, 1996 |
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ARJANDAS NARAINDAS ADNANI Vs. NARSINGDAS NARAINDAS ADNANI
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July 4, 1996 |
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ARUN KISANRAO BHOSALE Vs. SENIOR INSPECTOR OF POLICE BYCULLA
|
September 9, 1996 |
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ARUN PRABHAKARRAO CHOUDHARI Vs. STATE OF MAHARASHTRA
|
October 10, 1996 |
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ARUN PUNJABRAO GHANVATE Vs. HON’BLE CHANCELLOR AMRAVATI UNIVERSITY AND HIS EXCELLENCY THE GOVERNOR OF MAHARASHTRA
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December 24, 1996 |
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ARUN S O RAMBHAU MUSALE Vs. SAMBHA SOMA GOND DELETED
|
February 26, 1996 |
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ARUN SONAJI JAGTAP Vs. STATE OF MAHARASHTRA
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April 16, 1996 |
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ARUNKUMAR S RAI Vs. STATE OF MAHARASHTRA
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July 17, 1996 |
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ARVIND BHIKAJI KAMBALE Vs. STATE OF MAHARASHTRA
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April 22, 1996 |
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ARVIND KALIDAS WADODKAR Vs. RAMDAS DEVIDAS JOSHI
|
September 5, 1996 |
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ARVIND VISHWANATH BAPAT Vs. VAIKUNTHA MEHTA NATIONAL INSTITUTE OF COOP. MANAGEMENT
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November 4, 1996 |
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ASHA @ DEEPA RAMCHAND SHARMA Vs. RAMCHAND LAXMANDAS SHARMA
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July 31, 1996 |
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ASHA ANIL DESHMUKH Vs. ANIL MAHADEORAO DESHMUKH
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January 31, 1996 |
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ASHA O MOHAMADI Vs. ASSISTANT COLLECTOR OF CUSTOMS R AND I BOM
|
December 10, 1996 |
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ASHOK BUILDERS Vs. ARVIND SHANTILAL SHAH
|
July 20, 1996 |
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ASHOK K.SHAH Vs. STATE OF MAHARASHTRA
|
September 12, 1996 |
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ASHOK KRISHNARAO THUGAONKAR Vs. PANNALAL SUKHLAL SHIVHARE
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July 23, 1996 |
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ASHOK MARANBASARI Vs. CANARA BANK
|
October 1, 1996 |
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ASHOK MOTUMAL METHWANI Vs. STATE OF MAHARASHTRA
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April 18, 1996 |
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ASHOK SUNDER SHETTY Vs. SATE OF MAHARASHTRA
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July 8, 1996 |
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ASHOKBHAI BAVAJIBHAI PATEL Vs. STATE OF MAHARASHTRA
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September 5, 1996 |
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ASHRAF HUSSAIN SHAH Vs. STATE OF MAHARASHTRA
|
March 26, 1996 |
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ASHTI TALUKA DUDH UTPADAK AND PURWATA SAHAKARI SANGH LTD Vs. SATISH PADMAKAR DESHMUKH
|
July 18, 1996 |
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ASLAM QASAM VAVEKAR Vs. STATE OF MAHARASHTRA
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April 22, 1996 |
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ASLAM SHEIKH ISHAQUE Vs. STATE OF MAHARASHTRA
|
July 22, 1996 |
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ASSOCIATED BOMBAY CINEMAS PRIVATE LIMITED Vs. URMI DEVELOPERS PRIVATE LIMITED
|
July 23, 1996 |
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ASSOCIATED CONSTRUCTION CO. Vs. UNION OF INDIA
|
September 9, 1996 |
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ASSOCIATION OF ENGINEERING WORKERS Vs. ETERNIT EVEREST
|
May 10, 1996 |
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ATMARAM GAJANAN PATIL Vs. STATE OF MAHARASHTRA
|
June 25, 1996 |
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ATMARAM SHIWAJI NAGRIKAR Vs. MAHARAHSTRA STATE ROAD TRANSPORT CORPORATION BHANDARA DIVISION BHANDARA
|
September 9, 1996 |
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AUSTIN ANTON DECUNA Vs. STATE OF MAHARASHTRA
|
September 19, 1996 |
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AUTOMOBILE PRODUCTS OF INDIA EMPLOYEES UNION Vs. G S BAJ
|
February 13, 1996 |
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AVINASH ANANT LATKAR Vs. STATE OF MAHARASHTRA
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February 29, 1996 |
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AVINASH DAVID RANSINGH Vs. STATE OF MAHARASHTRA
|
December 10, 1996 |
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AZIZ ABDUL MALIK AJANI Vs. DULCINE LOBO
|
June 10, 1996 |
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B J WAHANE AND ANOTHE Vs. KAMLESH GANGARAM KANOJE
|
October 18, 1996 |
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B RAGHAVAN Vs. STATE OF MAHARASHTRA
|
April 26, 1996 |
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B T PALAV Vs. RUKUMINI TUKARAM INDULKAR
|
November 27, 1996 |
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B.C.RAJAK Vs. NOURA YOUSIF HUSSAIN
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October 1, 1996 |
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B.SUBBA RAO Vs. STATE OF MAHARASHTRA
|
October 16, 1996 |
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BABAN KANU MHATRE Vs. O.P.BALI
|
July 16, 1996 |
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BABAN SUDAM KAMBLE Vs. STATE OF MAHARASHTRA
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March 18, 1996 |
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BABU BHIKA JADHAV Vs. STATE OF MAHARASHTRA
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August 14, 1996 |
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BABU NARSING RATHOD Vs. STATE OF MAHARASHTRA
|
April 18, 1996 |
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BABU S/O RAMBHAU TIDKE Vs. HON'BLE THE CHIEF
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April 24, 1996 |
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BABU SUBBOO CHAVAN Vs. NATIONAL TEXTILE CORPORATION
|
March 22, 1996 |
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BABULAL CHOTTELAL SHAH Vs. STATE OF MAHARASHTRA
|
March 1, 1996 |
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BABULAL CHOTTELAL SHAH Vs. STATE OF MAHARASHTRA
|
January 3, 1996 |
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BABULAL RAJMAL JAIN Vs. SPECIAL DIRECTOR, ENFORCEMENT
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September 21, 1996 |
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BABURAO Vs. COLLECTOR DISTRICT PARBHANI
|
July 31, 1996 |
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BABURAO AMRUTRAO KHAREKAR Vs. STATE OF MAHARASHTRA
|
October 9, 1996 |
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BABURAO TAVNAPPA MAHAJAN Vs. STATE OF MAHARASHTRA
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September 3, 1996 |
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BADLU MAURYA Vs. STATE OF GOA
|
July 15, 1996 |
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BADSHAH BAPUSAHEB SHAIKH Vs. BARVE EDUCATION SOCIETY
|
October 14, 1996 |
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BAJIRAO MAHADEO MAHADIK Vs. WAI TALUKA KHAREDI VIKRI SANGH
|
August 7, 1996 |
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BAJIRAO RAJARAM PATIL Vs. MAHARASHTRA STATE CO OPERATIVE BANK LIMITED
|
October 29, 1996 |
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BALAJI MAROTI GADEGAONKAR Vs. MANAGING DIRECTOR M S CO OP LAND DEVELOPMENT BANK BOMBAY
|
July 31, 1996 |
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BALASAHEB SHRIPATI SHINDE Vs. SATARA SAHAKARI SAKHAR KARKHANA LTD
|
October 3, 1996 |
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BALBIRSINGH CHHAJUSINGH CHAUHAN Vs. MORAGJEEGOKULDAS SPINNING.& WEAVING CO. PVT. LTD
|
June 24, 1996 |
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BALSARA HYGIENE PRODUCTS LTD Vs. BRIGHTO CHEMICAL INDUSTRIAL
|
June 26, 1996 |
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BALU MAHADEO RANDHIR Vs. NABILAL HAJI HABIB GADIWALE
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October 15, 1996 |
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BALUKUSHAPPA KAMBLE Vs. RANGOLI VIVIDH KARYAKARI SAHAKARI VIKAS SEVA SANSTHA MARYADIT RANGOLI TALUKA HATHANANAGALE DIST KOLHAPUR
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July 9, 1996 |
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BALWANT HARISHCHANDRA JADHAV Vs. NARENDRA BABURAO BORGAONKAR
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October 14, 1996 |
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BANDOPANT SHANKARRAO MALLEWAR Vs. STATE OF MAHARASHTRA
|
August 31, 1996 |
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BANDRA CECELIA CO OPERATIVE HOUSING SOCIETY LIMITED Vs. STATE OF MAHARASHTRA
|
June 25, 1996 |
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BANDU ALIAS MOBIN AHMAD AMIRODDIN Vs. STATE OF MAHARASHTRA
|
October 8, 1996 |
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BANDU ARJUN ZANZANE Vs. COMMISSIONER PUNE DIVISION
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July 12, 1996 |
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BANK OF BARODA Vs. SCIENTIFIC STEEL
|
July 19, 1996 |
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BANK OF BARODA Vs. VORA COMMUNICATIONS CENTRE
|
August 2, 1996 |
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BANK OF INDIA Vs. NHAVELKAR
|
December 3, 1996 |
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BANK OF MADURA LTD Vs. PUNAMIYA PLASTICS PVT.LTD
|
October 23, 1996 |
|
BANK OF MAHARASHTRA Vs. EXTRUSION PVT. LTD.
|
July 25, 1996 |
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BANK OF MAHARASHTRA EMPLOYEES UNION Vs. A.V.KHARKHANIS
|
January 12, 1996 |
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BANWARILAL SHANKARLAL AGRAWAL Vs. BINA WD/O VIJAY DONGRE
|
August 30, 1996 |
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BAPU GOPALA PATIL Vs. DIRECTOR OF RESETTLEMENT
|
October 30, 1996 |
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BAPU GOVIND MALKAR Vs. STATE OF MAHARASHTRA
|
July 25, 1996 |
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BAPU HARI PATIL Vs. LAHU LAKHU PATIL
|
October 24, 1996 |
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BAPU PARASHARAM RAUT Vs. LAXMIBAI VISHWANATH KATHALE
|
November 4, 1996 |
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BAPU SUBBOO CHAVAN Vs. NATIONAL TEXTILE CORPORATION S N LIMITED
|
March 22, 1996 |
|
BARRISTER PRASAD Vs. BHARAT PETROLEUM CORPORATION LTD
|
October 10, 1996 |
|
BASANT COURT CO-OP. HOUSING SOCIETY LTD Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY
|
September 10, 1996 |
|
BASANTIBAI Vs. NARAYAN KISAN KHADASANE
|
January 16, 1996 |
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BASHARATULLA SON OF SYED ASRAF MOHIUDDIN Vs. STATE OF MAHARASHTRA
|
September 25, 1996 |
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BASHIST NARAYAN SINGH Vs. STATE OF MAHARASHTRA
|
December 24, 1996 |
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BEATRIZ PATROCINIA LEANDRINA DIAS WIDOW OF LATE JOHN MENEZES Vs. STATE OF GOA
|
November 7, 1996 |
|
BEEKAY PESTICIDES PVT. LTD Vs. KALYAN MUNICIPAL CORPORATION
|
September 30, 1996 |
|
BHAGIRATH BHAURAO KANADE Vs. STATE OF MAHARASHTRA
|
July 22, 1996 |
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BHAGIRATHIBAI GANGADHAR VARTAK Vs. SUBHASH ANANT INAMDAR
|
June 26, 1996 |
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BHAGIRATHIBAI RAMCHANDRA SHELAR Vs. HAJEE HASSEN ADAMJEE LAHER
|
October 29, 1996 |
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BHAGWAN KISANCHAND SHARMA Vs. PRAKASH CHELARAM SHARMA
|
October 14, 1996 |
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BHAGYASHRI PRAKASH PATIL Vs. PRAKASH SADASHIV PATIL
|
September 25, 1996 |
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BHAIYAJI GOVINDRAO BHOYAR Vs. DEORAO NAGORAO NAITAM
|
October 24, 1996 |
|
BHARAT CO OPERATIVE BANK LTD Vs. R K SUVARNA
|
April 26, 1996 |
|
BHARAT CONTAINERS PVT LTD Vs. ENGINEERING WORKERS UNION
|
June 10, 1996 |
|
BHARAT CONTAINERS PVT LTD Vs. ENGINEERING WORKERS UNION
|
December 19, 1996 |
|
BHARAT ELECTRONICS LIMITED Vs. BHARAT ELECTRONICS LIMITEDEMPLOYEES UNION
|
April 10, 1996 |
|
BHARAT PETROLEUM CORPORATION LIMITED Vs. ANURADHA AJIT MALGAONKAR
|
June 21, 1996 |
|
BHARAT PETROLEUM CORPORATION LTD Vs. STATE OF MAHARASHTRA
|
November 29, 1996 |
|
BHARAT RAICHAND SHAH Vs. STATE OF MAHARASHTRA
|
April 25, 1996 |
|
BHARATSINGH Vs. STATE OF MAHARASHTRA
|
April 22, 1996 |
|
BHASKAR MAHADU MHATRE Vs. STATE OF MAHARASHTRA
|
April 10, 1996 |
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BHASKAR PANDURANG PRABHU DESSAI Vs. GAJANAN ARJUN SALGAONKAR
|
September 6, 1996 |
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BHASKAR SHRIRAM NIMKAR Vs. STATE OF MAHARASHTRA
|
April 18, 1996 |
|
BHASKARRAO DNYANOBA SHINDE Vs. STATE OF MAHARASHTRA
|
September 27, 1996 |
|
BHASKARRAO ONKAR DESHPANDE Vs. PUSHPA
|
July 31, 1996 |
|
BHAUJI S O RAMCHANDRA LANDE Vs. WESTERN COALFIELDS LIMITED
|
September 12, 1996 |
|
BHAUSAHEB ALIAS BABU Vs. STATE OF MAHARASHTRA
|
July 17, 1996 |
|
BHAVLAL SHANKER MAHAJAN Vs. STATE OF MAHARASHTRA
|
September 6, 1996 |
|
BHIKARAM SON OF NATHUJI VANJARI Vs. SARASWATIBAI MOTILAL ZARKARIYA
|
July 16, 1996 |
|
BHIMGONDA @ BABASAHEB VEERGONDA @ RAOSAHEB DESAI Vs. STATE OF MAHARASHTRA
|
September 30, 1996 |
|
BHIVA MARUTI KOPNAR Vs. SONBA BABAJI KOPNAR
|
July 11, 1996 |
|
BHIVA TUKA PATIL Vs. STATE OF MAHARASHTRA
|
November 1, 1996 |
|
BHORUKA STEEL LTD Vs. FAIRGROWTH FINANCIAL SERVICES LTD
|
February 9, 1996 |
|
BHUJAJI MAHADU INGOLE Vs. ADDITIONAL COMMISSIONER AURANGABAD DIVISION AURANGABAD
|
August 3, 1996 |
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BHUJAJI S O MAHADU INGOLE Vs. ADDITIONAL COMMISSIONER
|
March 8, 1996 |
|
BHUPAL ANNA VIBHUTE Vs. COLLECTOR OF KOLHAPUR
|
April 17, 1996 |
|
BHUPEN DALAL Vs. A K MENON
|
August 1, 1996 |
|
BHUPEN DALAL Vs. A K MENON
|
January 8, 1996 |
|
BIHAR STATE HOUSING BOARD Vs. CHAIRMAN CUM MANAGING DIRECTOR
|
January 12, 1996 |
|
BIHAR SUPPLY SYNDICATE Vs. ASIATIC NAVIGATION INC
|
June 21, 1996 |
|
BLACK SEA SHIPPING COMPANY Vs. TRANSOCEAN SHIPPING AGENCY PRIVATE LIMITED
|
October 9, 1996 |
|
BLUE STAR LIMITED Vs. BLUE STAR WORKERS UNION
|
March 2, 1996 |
|
BOMBAY CALCUTTA PAPER & GENERAL COMPANY PRIVATE LIMITED Vs. TRUSTEES OF THE PORT OF BOMBAY
|
September 20, 1996 |
|
BOMBAY DYEING & MFG. CO. LTD Vs. RASHTRIYA MILL MAZDOOR SANGH
|
June 20, 1996 |
|
BOMBAY GAS CO PRIVATE LIMITED Vs. CENTRAL GOVERNMENT
|
March 1, 1996 |
|
BOMBAY GAS PUBLIC LTD Vs. LAXMAN DHAKU
|
September 12, 1996 |
|
BOMBAY MILL OWNERS ASSOCIATION Vs. UNION OF INDIA
|
January 23, 1996 |
|
BRIHANMATH HOTGI Vs. DEPUTY COLLECTOR AND COMPETENT
|
September 6, 1996 |
|
BRIJMOHAN RAMDATTA SHARMA Vs. STATE OF MAHARASHTRA
|
September 4, 1996 |
|
BROOKE BOND LIPTON INDIA LIMITED Vs. AJIT SINGH PARIHAR
|
January 24, 1996 |
|
BUSH INDIA LIMITED Vs. UNION OF INDIA
|
March 6, 1996 |
|
C.C. NAGPURE Vs. MACHINDER N.KOLI
|
October 3, 1996 |
|
CABLE CORPORATION OF INDIA LTD Vs. DILIP PANDURANG PADHYE
|
February 22, 1996 |
|
CADBURY INDIA LTD Vs. V B SAVE
|
March 15, 1996 |
|
CANARA BANK Vs. SIMPLEX WOOLLEN MILLS LTD
|
July 16, 1996 |
|
CELESTINA ROSARIO AND OTHERS Vs. MARIQUINHA F. D. ROSARIO AND OTHERS
|
June 13, 1996 |
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CENTER OF INDIAN TRADE UNIONS Vs. UNION OF INDIA
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December 2, 1996 |
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CENTRAL BANK OF INDIA Vs. TARSEEMA COMPRESS WOOD MANUFACTURING CO
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December 20, 1996 |
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CENTRAL BANK OF INDIA Vs. SANDEEP ANAND PATHARE
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June 26, 1996 |
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CENTRAL BANK OF INDIA Vs. NATHMALJI AMOLAKCHAND
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February 16, 1996 |
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CENTRAL BANK OF INDIA Vs. SICO ENGG.IND
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June 11, 1996 |
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CENTRAL BUREAU OF INVESTIGATION Vs. AMIT ZAVERI
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March 19, 1996 |
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CENTRAL RAILWAY EMPLOYEES CO OPERATIVE CREDIT SOCIETY Vs. BANK OF BARODA
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April 22, 1996 |
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CENTRAL RAILWAYS E.C.C.S. WORKERS' UNION Vs. VIJAY A. JADHAV
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September 12, 1996 |
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CENTRAL WAREHOUSING CORPORATION Vs. M S KHURANA
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June 21, 1996 |
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CENTRAL WAREHOUSING CORPORATION Vs. M S KHURANA
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August 1, 1996 |
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CENTURY TEXTILES AND INDUSTRIES LIMITED Vs. MAHARASHTRA STATE ELECTRICITY BOARD
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December 10, 1996 |
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CHALAKUZHI MATHAI MATHEWS Vs. SHIRLEY MATHEWS
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July 9, 1996 |
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CHANBASAPPA DHANAPPA KONALE Vs. HIGH COURT OF JUDICATURE
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November 2, 1996 |
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CHANDRABAI ANNA PARMAJ Vs. SECRETARY, HOME DEPT. & GENERAL
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September 30, 1996 |
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CHANDRABHUSHAN RAMEHANDRA GARU Vs. STATE OF MAHARASHTRA
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June 5, 1996 |
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CHANDRAKALA KUNJBEHARILAL KAGZI Vs. SHARDA TEXTILE MILLS
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September 2, 1996 |
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CHANDRAKANT BABURAO PAWAR Vs. STATE OF MAHARASHTRA
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April 10, 1996 |
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CHANDRAKANT RAMA SALGAONKAR Vs. STATE
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October 22, 1996 |
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CHANDRAKANT VALLABHADAS GUJARATHI Vs. STATE OF MAHARASHTRA
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January 2, 1996 |
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CHANDRAKANT VITHAL DALVI Vs. R D TYAGI
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September 30, 1996 |
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CHANGDEO NAMDEORAO JUNGHARE Vs. STATE OF MAHARASHTRA
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October 4, 1996 |
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CHATTU JATHAN OF BOMBAY Vs. BOMBAY DOCK LABOUR BOARD
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December 6, 1996 |
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CHATTU JATHAN OF BOMBAY Vs. BOMBAY DOCK LABOUR BOARD, BOMBAY
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June 12, 1996 |
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CHEMIFINE Vs. A.F.BURI TRADING GMBH
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July 9, 1996 |
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CHESTER JOHN DCUHNA Vs. STATE OF MAHARASHTRA
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June 21, 1996 |
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CHHAGAN BHUJBAL Vs. BALARAM DAGDU NANDGAONKAR
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February 22, 1996 |
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CHIEF COMMERCIAL SUPERINTENDENT OF RAILWAYS SECUNDERABAD Vs. ANAND KUMAR
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September 19, 1996 |
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CHIEF EXECUTIVE OFFICER ZILLA PARISHAD BEED Vs. ULHAS DAMODHAR THIGLER
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September 10, 1996 |
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CHINDHA NATHU GUJAR Vs. MURLIDHAR SHANKAR GUNE
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August 6, 1996 |
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CHINTAN BUILDER & DEVELOPERS Vs. SATISH L. DAFAL
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April 2, 1996 |
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CHOKHAJI S/O ZAMRAJI URKUDE Vs. SHAMRAO S/O SITARAM NAGOLKAR
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October 28, 1996 |
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CHOURE ANANT BABASAHEB Vs. STATE OF MAHARASHTRA
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June 20, 1996 |
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CHOWGULE AND CO. LTD Vs. ADMINISTRATIVE TRIBUNAL, GOA, DAMAN AND DIU AND OTHERS
|
September 6, 1996 |
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CHOWGULE AND COMPANY LIMITED Vs. RIZVI ESTATES AND HOTELS PRIVATE LIMITED
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January 7, 1996 |
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CITY OF NAGPUR MUNICIPAL CORPORATION NAGPUR Vs. SURENDRA R SHIOHARE
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March 7, 1996 |
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CITY OF NAGPUR MUNICIPAL CORPORATION, NAGPUR THROUGH MUNICIPAL COMMISSIONER Vs. SURENDRA R SHIOHARE
|
July 3, 1996 |
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COLLECTOR OF CENTRAL EXCISE Vs. HIRACHAND NARAYANDAS MADHEKAR
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October 15, 1996 |
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COLY JAMSHED DASTUR Vs. UNION OF INDIA
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June 27, 1996 |
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COMMANDER UDAY DATE Vs. UNION OF INDIA
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December 6, 1996 |
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COMMANDER UDAY DATE Vs. UNION OF INDIA
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December 5, 1996 |
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COMMERCIAL UNION ASSURANCE CO. Vs. RESERVE BANK OF INDIA
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June 27, 1996 |
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COMMISSIONER OF SALES TAX Vs. RADIO ADVERTISING SERVICES
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November 5, 1996 |
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COMMISSIONER OF SALES TAX BOMBAY Vs. RADIO ADVERTISING SERVICES
|
October 5, 1996 |
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COMMISSIONER OF SALES TAX MAHARASHTRA STATE BOMBAY Vs. RUBY SURGICAL AND ALLIED PRODUCTS PRIVATE LIMITED
|
October 5, 1996 |
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COMMUNIDADE DE BOMA Vs. STATE OF GOA
|
January 23, 1996 |
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COMMUNIDADE DE BOMA Vs. STATE OF GOA
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January 24, 1996 |
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COMUNIDADE OF CURTORIM Vs. ANTONIO DIAS
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June 21, 1996 |
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CORN PRODUCTS COMPANY INDIA LIMITED Vs. AYAZ GHADIYA
|
October 8, 1996 |
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COSMOS CO OPERATIVE BANK LIMITED Vs. R K BANSWAL
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August 27, 1996 |
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COSTAO FERNANDES, PREVENTIVE OFFICER, CUSTOM, GOA Vs. THE STATE AT THE INSTANCE OF DY. S.P., C.B.I.
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October 20, 1996 |
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CROMPTON GREAVES LTD Vs. V UNION OF INDIA
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March 6, 1996 |
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D.D. PATIL Vs. CHIEF EXECUTIVE OFFICER ZILLA PARISHAD
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September 20, 1996 |
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DADA ALIAS ASHOK BAJARANG MOHITE Vs. STATE OF MAHARASHTRA
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June 9, 1996 |
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DADU RAMCHANDRA DEOKAR Vs. STATE OF MAHARASHTRA
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September 3, 1996 |
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DAGDU BHIMRAO LANDGE Vs. LATABAI DAGDU LANDGE
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August 5, 1996 |
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DAMJI RAGHAVJI SHAH Vs. SARITA MAHESHKUMAR GORADIA
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August 2, 1996 |
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DAMODAR CAXINATA NAIQUE Vs. ALVARO DOS REMED
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September 6, 1996 |
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DAMODAR RAMNATH ALVE Vs. GOKULDAS RAMNATH ALVE AND OTHERS
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February 12, 1996 |
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DAMODAR RAMNATH ALVE Vs. GOKULDAS RAMNATH ALVE
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December 2, 1996 |
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DARA KAIKHASHRU DASTUR Vs. COMPETENT AUTHORITY
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November 28, 1996 |
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DATTA SAZO NAIK Vs. BHIMARATI LAXMAN NAIK & ORS.
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August 20, 1996 |
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DATTATRAY KASHINATH RAJMANE Vs. VITHAL RAJARAM BHOSALE
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October 7, 1996 |
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DATTATRAY SAKHARAM KHADE Vs. GYAN CHAND VERMA
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April 12, 1996 |
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DATTATRAYA @ DATTU BALANNA PARMAT Vs. STATE OF MAHARASHTRA
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July 1, 1996 |
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DATTATRAYA BAPU GUNJAL Vs. STATE OF MAHARASHTRA
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December 13, 1996 |
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DATTATRAYA BAPU GUNJAL Vs. STATE OF MAHARASHTRA
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September 10, 1996 |
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DATTATRAYA RAMCHANDRA DHERINGE Vs. INDIAN OVERSEAS BANK.
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April 23, 1996 |
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DATTATRAYA RAMCHANDRA PATIL Vs. STATE OF MAHARASHTRA
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June 27, 1996 |
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DATTATRAYA RAMSWAMI GAIKWAD Vs. STATE OF MAHARASHTRA
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November 26, 1996 |
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DAYARAM ALIAS JAYARAM PARSHURAM PAWAR Vs. STATE OF MAHARASHTRA
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March 29, 1996 |
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DEEPAK DWARKASINGH CHHABRIA Vs. UNION OF INDIA
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August 8, 1996 |
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DEEPAK FERTILISERS AND PETRO-CHEMICALS CORP. LTD Vs. HEDE NAVIGATION LTD
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August 1, 1996 |
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DEEPAK N VORA Vs. STATE OF MAHARASHTRA
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November 4, 1996 |
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DEEPAK NAWAL CHAVAN Vs. COMPETENT AUTHORITY PUNE
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June 13, 1996 |
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DEEPAK PANDURANG ZHARAPKAR Vs. STATE OF MAHARASHTRA
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April 9, 1996 |
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DEEPAK S O NAWAL CHAVAN Vs. COMPETENT AUTHORITY FOR THE PURPOSE OF ADMISSION TO THE ENGINEERING COURSES GOVT ENGINEERING COLLEGE PUNE
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June 13, 1996 |
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DEEPAK V SHAH Vs. SMITA S CHINIWALA
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June 6, 1996 |
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DEEPCHAND VENICHAND SHAH Vs. SUKHDEVI NANERAM PARDESHI
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November 5, 1996 |
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DEEPCHAND VENICHAND SHAH Vs. SUKHDEVI NANERAM PARDESHI
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November 4, 1996 |
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DEEPESH MAHESH ZAVERI Vs. UNION OF INDIA
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July 24, 1996 |
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DEORA BARKU KEDA Vs. MAHATMA GANDHI VIDYA MANDIR
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October 16, 1996 |
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DEPUTY ENGINEER ZILLA PARISHAD WORKS SUB DIVISION NAGPUR Vs. SHANTARAM RAMAJI
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February 13, 1996 |
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DEVKUBAI N MANKAR Vs. RAJESH BUILDERS
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July 23, 1996 |
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DEVKUBAI N MANKAR Vs. RAJESH BUILDERS
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September 18, 1996 |
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DHANSHOBHA VASUDEO HADKAR Vs. VASUDEO G. HADKAR
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December 9, 1996 |
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DHARAMDAS S O MOTUMAL RAJPAL Vs. RESIDENT DEPUTY COLLECTOR AMRAVATI
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November 27, 1996 |
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DHARMASINGH HARNAMSINGH SOHAL Vs. SOHAL ENGG. WORKS
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July 18, 1996 |
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DHIRAJ NARAYAN MAKWAN Vs. STATE OF MAHARASHTRA
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September 30, 1996 |
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DHONDIBA N.BARGALE Vs. COMPETENT AUTHORITY AND DY.COLLECTOR
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November 30, 1996 |
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DHRANGADHRA TRADING CO PVT LTD Vs. S Y VICHARE
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July 26, 1996 |
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DIGAMBAR MAHADEO GHADGE Vs. STATE OF MAHARASHTRA
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July 18, 1996 |
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DILIP KARAMBELKAR Vs. VISHNU BHAGWAT
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September 4, 1996 |
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DILIP LAXMAN BOBADE Vs. STATE OF MAHARASHTRA
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July 5, 1996 |
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DILIP LAXMAN BOBADE Vs. STATE OF MAHARASHTRA
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May 7, 1996 |
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DILIP MULCHAND BORKAR Vs. STATE OF MAHARASHTRA
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January 22, 1996 |
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DINERS CLUB INDIA LTD Vs. RAJGURU M S
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June 21, 1996 |
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DINESH S O BALKRISHNA DANDE Vs. SOMANI RADIO CORPORATION AMRAVATI
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March 1, 1996 |
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DINKAR DATTAJIRAO KADAM Vs. SPECIAL RECOVERY OFFICER
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December 16, 1996 |
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DINKAR DEORAM KAMBLE Vs. STATE OF MAHARASHTRA
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January 10, 1996 |
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DINKAR KESHAV DESHMUKH Vs. VASANTDADA SUGAR INSTITUTE PUNE
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August 16, 1996 |
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DINKAR VISHRAM Vs. STATE OF MAHARASHTRA
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June 4, 1996 |
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DNYANESHWAR SAKHARAM BHOIR Vs. STATE OF MAHARASHTRA
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November 29, 1996 |
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DODSAL LIMITED Vs. KRISHAK BHARATI CO OP LIMITED
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July 3, 1996 |
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DOMNIC MISQUITA Vs. STATE OF MAHARASHTRA
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February 28, 1996 |
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DOROTHY DUMING CARDOZ Vs. DUMING ANTHONY CARDOZ
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August 16, 1996 |
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DULICHAND MITTHU AHIR Vs. STATE OF MAHARASHTRA
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February 8, 1996 |
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DUMBRE Y. BALKRISHNA Vs. MANGAON SHIKSHAN PRASARAK MANDAL
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June 20, 1996 |
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DUMBRE Y. BALKRISHNA Vs. MANGAON SHIKSHAN PRASARAK MANDAL
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June 26, 1996 |
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DYES & CHEMICAL WORKERS UNION Vs. POLY-CHEM LIMITED
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June 4, 1996 |
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E.MERCK (INDIA) LIMITED Vs. UNION OF INDIA
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September 20, 1996 |
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EAGLE FLASK INDUSTRIES LIMITED Vs. EMPLOYEES STATE INSURANCE CORPORATION
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November 4, 1996 |
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EARTH BUILDERS Vs. STATE OF MAHARASHTRA
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January 6, 1996 |
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EAST INDIA HOTELS LIMITED Vs. SYNDICATE BANK
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August 7, 1996 |
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EBANEZER ADEBAYA ALIAS MONDAY OBTOR Vs. B S RAUAT
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April 22, 1996 |
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EBENEZER ADEBAD Vs. STATE OF MAHARASHTRA
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January 11, 1996 |
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ECONOMIC DEVELOPMENT CORPORATION OF GOA Vs. SUNIVAS BUILDERS
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June 21, 1996 |
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EKNATH MADHU PATIL Vs. STATE OF MAHARASHTRA
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April 16, 1996 |
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EKNATH NATHU ALYA MOKAL Vs. STATE OF MAHARASHTRA
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April 4, 1996 |
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ELKAYS INTERNATIONAL Vs. UNION OF INDIA
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July 24, 1996 |
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EMBICHA BAWA BASHEER AHMED Vs. STATE OF MAHARASHTRA
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July 18, 1996 |
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EMBICHA BAWA BASHEER AHMED Vs. STATE OF MAHARASHTRA
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July 19, 1996 |
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EMILIA TINOCO Vs. SHASHIKANT NAGUESH GAD
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October 4, 1996 |
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ESMERALDA ROSARIO Vs. CORNELIO PEREIRA
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October 31, 1996 |
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EURICO SANTANA DA SILVA Vs. STATE OF MAHARASHTRA
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August 31, 1996 |
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EURICO SANTANA DA SILVA Vs. STATE OF MAHARASHTRA
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September 2, 1996 |
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EXCELL CHEMICALS PRIVATE LIMITED Vs. UNION OF INDIA
|
June 2, 1996 |
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EXCELL CHEMICALS PVT LTD Vs. V UNION OF INDIA
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February 6, 1996 |
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EXECUTIVE ENGINEER Vs. MADHAV NARHARI WALAKE
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August 27, 1996 |
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EXECUTIVE ENGINEER PUBLIC WORKS DEPARTMENT Vs. BHIMRAO MANIKRAO UNHALE
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October 17, 1996 |
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EXECUTIVE OFFICER, CANTONMENT BOARD, NASIK Vs. RANGANATH PANAJAJI LINGAYAT
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July 19, 1996 |
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EZINWA KINGSLEY AGUWA @ ADUL JIBIL ALI Vs. R.D. TYAGI
|
March 23, 1996 |
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EZINWA KINGSLEY AGUWA ALIAS ADUL JIBIL ALI Vs. R D TYAGI
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March 12, 1996 |
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FABRICA DE IGREJA DE N.S. DE MILAGRES Vs. GOVERNMENT OF GOA
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November 4, 1996 |
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FAROOK ALIAS SAYRA MUSTAK PATHAN Vs. STATE OF MAHARASHTRA
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September 4, 1996 |
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FIROZ MOHAMMED KUNNY Vs. C.D. SINGH,
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February 26, 1996 |
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FONDO SHIVRAM DESSAI Vs. MAHENDRA SHIVRAM N DESSA
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June 24, 1996 |
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FRANCIS XAVIER RODRIGUES Vs. STATE OF MAHARASHTRA
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August 20, 1996 |
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FRANCISCO JOAO GIL BARRETO Vs. FILIPE GAMA
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August 7, 1996 |
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FRENNIE FITTER Vs. MINOO FITTER
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July 11, 1996 |
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FROILANO C R MACHADO Vs. EXECUTIVE ENGINEER
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August 8, 1996 |
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FULSING RAMSINGH RAJPUR Vs. DURGABAI WIFE OF SHIVSINGH RAJPUT
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July 20, 1996 |
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G D KAMAT Vs. D G DESHPANDE
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April 26, 1996 |
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G N AGARWAL HUF Vs. REGIONAL DIRECTOR E S I C
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February 5, 1996 |
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G V UNKULE Vs. HIGH COURT APPELLATE SIDE BOMBAY
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June 28, 1996 |
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GAJANAN M MATHKA Vs. STATE OF GOA
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November 7, 1996 |
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GAJANAN MAHARAJ SANSTHAN Vs. INDUSTRIAL TRIBUNAL
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October 9, 1996 |
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GAJANAN MAHARAJ SANSTHAN Vs. UNION OF INDIA
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August 7, 1996 |
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GAJANAN MAHARAJ SANSTHAN SHEGAON Vs. INDUSTRIAL TRIBUNAL AMRAVATI
|
October 8, 1996 |
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GAJANANSINGH FUL SINGH RAJPUT Vs. STATE OF MAHARASHTRA
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March 2, 1996 |
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GANAPAT KONDIBA CHAVAN Vs. STATE OF MAHARASHTRA
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September 20, 1996 |
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GANAPATI DNYANU PATIL Vs. STATE OF MAHARASHTRA
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April 16, 1996 |
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GANESHRAO S O NAGORAO RAUT Vs. RETURNING OFFICER
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March 12, 1996 |
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GANGA COELHO Vs. NEENA PINTO
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September 6, 1996 |
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GANGA NARAIN RATH Vs. UNION OF INDIA THROUGH THE SECRETARY
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April 9, 1996 |
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GANGADHAR BALWANT JAGTAP Vs. GOVERNMENT OF INDIA
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September 27, 1996 |
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GANGAPRASAD BAGESHWAR Vs. ADMINISTRATIVE OFFICER
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July 1, 1996 |
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GANPAT TATYABA KHADTALE Vs. USHABAI BHIMRAO CHAVAN
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July 30, 1996 |
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GANPATLAL MOHANLAL DAGALIYA Vs. STATE OF MAHARASHTRA
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July 1, 1996 |
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GAURI SHANKAR JAKHALIA Vs. JT.SECRETARY, DEPARTMENT OF REVENUE
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July 2, 1996 |
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GAURISH S O SHAMBA HALDANKAR Vs. STATE OF GOA
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December 6, 1996 |
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GAURISH SHAMBA HALDANKAR Vs. STATE OF GOA
|
June 12, 1996 |
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GAURU UNDRU KHANDAGA LE Vs. STATE OF MAHARASHTRA
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May 24, 1996 |
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GAUTAM KISAN KAMBLE Vs. STATE OF MAHARASHTRA
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October 28, 1996 |
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GAUTAM SHANKAR CHAVAN Vs. STATE OF MAHARASHTRA
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March 22, 1996 |
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GAYATRI NARAYAN BHAT Vs. NARAYAN SRINIWAS BHAT
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November 29, 1996 |
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GAYATRI NARAYAN BHAT Vs. NARAYAN SRINIWAS BHAT
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November 28, 1996 |
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GEETABALA MANOHAR NAIK PARULEKAR Vs. SALGAOCAR MINING INDUSTRIES LTD. AND OTHERS
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September 30, 1996 |
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GENERAL EMPLOYEES ASSOCIATION Vs. BRIDGE & ROOF CO.(I) LTD
|
June 25, 1996 |
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GENERAL EMPLOYEES ASSOCIATION Vs. UNION OF INDIA
|
January 22, 1996 |
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GEORGE S O JOHN VICTOR Vs. STATE OF MAHARASHTRA
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February 13, 1996 |
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GEORGE THOMAS Vs. BOMBAY TYRES INTERNATIONAL LTD
|
December 9, 1996 |
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GEORGEJOHN VICTOR Vs. STATE OF MAHARASHTRA
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February 12, 1996 |
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GHANSHYAM S O SHIYEMBER NATHOO KEWAT Vs. STATE OF MAHARASHTRA
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March 1, 1996 |
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GHARBAN ALI POUR AZADI SHEKHAR SAREOI Vs. INTELLIGENCE OFFICER AIR INTELLIGENCE UNIT
|
February 15, 1996 |
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GHATGE PATIL KAMGAR KARMACHARI SANGHATANA Vs. STATE OF MAHARASHTRA
|
September 10, 1996 |
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GHATGE PATIL KAMGAR KARMACHARI SANGHATANA KOLHAPUR Vs. STATE OF MAHARASHTRA
|
October 9, 1996 |
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GIRDHARILAL G. PATHAK Vs. SATYENDRA RAMCHANDRA NAIKZADE
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July 20, 1996 |
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GIRDHARILAL WARIALDAS MANGTANI DEAD Vs. YOUNUS S O HAJI ABDUL MAJID
|
February 19, 1996 |
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GIRIJA TIMAPPA SHETTY Vs. ASSISTANT COMMISSIONER OF POLICE WAGLE ESTATE DIV DIST THANE
|
April 10, 1996 |
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GIRISHKUMAR PARMANAND SHAH Vs. SUDARSHANA @ KALPANA SHAH
|
December 17, 1996 |
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GKB OPTHALMIC LTD Vs. V ACC GOA
|
April 8, 1996 |
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GOA BOTTLING CO PVT LTD Vs. ASSTT COMMISSIONER OF C EX PANAJI GOA
|
March 18, 1996 |
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GOA PLAST PRIVATE LIMITED Vs. CHICO URSULA DSOUZA
|
January 12, 1996 |
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GOJABAI PRALHAD KELUSKAR Vs. SPECIAL LAND ACQUISITION
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December 18, 1996 |
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GONDIA BIDI LEAVES CONTRACTORS ASSOCIATION Vs. UNION OF INDIA
|
October 3, 1996 |
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GOOD VALUE MARKETING CO. LTD Vs. KONKAN CHEMICALS PVT.LTD
|
June 5, 1996 |
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GOPAL JIANNA MADREWAR Vs. POSHATTI BHOJANNA KHURD
|
June 24, 1996 |
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GOPAL S O JIANNA MADREWAR Vs. POSHATTI S O BHOJANNA KHURD
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July 5, 1996 |
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GOPAL SHRIKISAN AGRAWAL Vs. VINAYAK PRALHAD JAMKHEDKAR
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June 26, 1996 |
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GOPI ARMOGAM ARJUN Vs. STATE OF MAHARASHTRA
|
March 15, 1996 |
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GORAKASH S O UTTAMRAO KUDAKES Vs. STATE OF MAHARASHTRA
|
February 2, 1996 |
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GOREGAON CO OP URBAN BANK LTD Vs. STATE OF MAHARASHTRA
|
April 17, 1996 |
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GOSAI W/O RAMA NURAT NISA Vs. RAMPYARE SHOBRAN
|
October 8, 1996 |
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GOSALIA SHIPPING PVT LTD Vs. REGIONAL PROVIDENT FUND COMMISSIONER GOA
|
October 29, 1996 |
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GOVARDHAN SHRIRAM KHANDELWAL Vs. SHIVNARAYAN SHRIRAM KHANDELWAL
|
December 18, 1996 |
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GOVEKAR K S Vs. STATE OF MAHARASHTRA
|
July 31, 1996 |
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GOVERNING BODY NIRMAL EDUCATION SOCIETY GONDIA Vs. PRESIDING OFFICER SCHOOL TRIBUNAL NAGPUR
|
July 4, 1996 |
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GOVERNMENT OF GOA Vs. JAGANNATH VAMON KHALAP
|
January 18, 1996 |
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GOVIND HOTCHAND SANI Vs. ANITA BAGGA
|
September 19, 1996 |
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GOVIND RAMCHANDRA JADHAV Vs. STATE OF MAHARASHTRA
|
July 17, 1996 |
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GOVIND S O JAGNNATH SAMARTH Vs. PUNDLIK S O JAGNNATH SAMARTH
|
July 16, 1996 |
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GOVIND VITHAL VELGUENCAR Vs. VISHNUM GOPAL VELGUENCAR
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June 20, 1996 |
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GOVINDDAS MANNULAL SHROFF Vs. STATE OF MAHARASHTRA
|
October 14, 1996 |
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GOVINDDAS MANNULAL SHROFF Vs. STATE OF MAHARASHTRA
|
August 29, 1996 |
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GRAMDEV LAXMI NARAIANA DEVALAYA A BODY CORPORATE UNDER LEI DE MAZANIA Vs. SHALI DATTA DEVIDAS
|
July 15, 1996 |
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GRIPWELL INDUSTRIES LIMITED Vs. UNION OF INDIA
|
June 20, 1996 |
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GROWMORE RESEARCH & ASSETS MANAGEMENT LTD. Vs. A.K. MENON
|
February 12, 1996 |
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GUJAPPA BALA MANE Vs. DATTU DHYANU POWAR
|
February 15, 1996 |
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GULAB BHEDUJI YEDME Vs. STATE OF MAHARASHTRA
|
July 2, 1996 |
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GURBUX GIANCHAND MOTWANI Vs. S C PRASAD
|
June 5, 1996 |
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GURUCHARANSING HARDAYALSING SETHI Vs. NARHARI LAXMAN SHINDE
|
January 19, 1996 |
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GURUDAS G PRIOLKAR Vs. UNION BANK OF INDIA
|
July 23, 1996 |
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GURUNATH DHAVU PATOLE Vs. STATE OF MAHARASHTRA
|
December 17, 1996 |
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HAMID ALIAS CHIPDYA ATAULLAKHAN Vs. STATE OF MAHARASHTRA
|
October 8, 1996 |
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HAMIDKHAN Vs. STATE OF MAHARASHTRA
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February 8, 1996 |
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HANAMANT GURSINDDHAPPA CHOUGHULEQ Vs. EDUCATION OFFICER
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October 4, 1996 |
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HANIF HAJI ZAKERIA Vs. JAMILA BANO D/O SULEMAN
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October 10, 1996 |
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HANMANT MAHAJAN THAKUR Vs. STATE OF MAHARASHTRA
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February 6, 1996 |
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HANMANT MAHAJAN THAKUR Vs. STATE OF MAHARASHTRA
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June 2, 1996 |
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HANUMANT BHANUDAS KADAM Vs. STATE
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October 4, 1996 |
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HANZEL ANTHONY FERNANDES Vs. STATE OF MAHARASHTRA
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August 27, 1996 |
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HARDILLIA CHEMICALS LIMITED Vs. UNION OF INDIA
|
June 24, 1996 |
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HARI BISAN PATIL Vs. STATE OF MAHARASHTRA
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September 5, 1996 |
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HARI DATTU PATIL Vs. SPECIAL LAND ACQUISITION OFFICER, PANVEL
|
September 3, 1996 |
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HARIBHAU BHAGWANTRAO SONAR Vs. STATE OF MAHARASHTRA
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October 31, 1996 |
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HARIDAS S O AJAB SHINDE Vs. STATE OF MAHARASHTRA
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February 23, 1996 |
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HARIJAN LAYOUT SUDHAR SAMITI Vs. STATE OF MAHARASHTRA
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November 5, 1996 |
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HARISH LEKHAN BEDBANSHI Vs. STATE OF MAHARASHTRA
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April 18, 1996 |
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HARISH MANIBHAI PATEL Vs. INSPECTOR OF CUSTOMS
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April 11, 1996 |
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HARISH SAKHARAM CHODANKAR Vs. STATE OF MAHARASHTRA
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June 25, 1996 |
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HARISHANKAR RAMASWARUP JAISWAL Vs. COMMISSIONER OF PROHIBITION AND EXCISE BOMBAY
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October 5, 1996 |
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HARISHANKAR SINGHANIA Vs. GAUR HARI SINGHANIA
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February 13, 1996 |
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HARISHCHANDRA NARAYAN MAURYA Vs. RAJENDRAPRASAD DARGAHI VARMA
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July 19, 1996 |
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HARISHCHANDRA TUKARAM KUMBAKARNA Vs. DATTATRAYA TRIMBAK YARDI
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April 11, 1996 |
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HARJOT SINGH JASPAL Vs. KORAN GOVINDAN
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December 10, 1996 |
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HARSHAD SHANTILAL MEHTA Vs. STATE OF MAHARASHTRA
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December 9, 1996 |
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HARUN HABIBULLAH SHAIKH Vs. R H MENDONCA COMMISSIONER OF POLICE THANA
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October 16, 1996 |
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HASAN ALAM BEG JAMDAR Vs. SARDARI BAGUM USMAN DABIR
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October 25, 1996 |
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HAUSABAI BABURAO KALE Vs. EXECUTIVE PRESIDENT, SHAIKSHAN
|
September 18, 1996 |
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HEDE NAVIGATION LIMITED Vs. UNION OF INDIA
|
December 3, 1996 |
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HEDE NAVIGATION LTD Vs. UNION OF INDIA
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March 12, 1996 |
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HELEN DAVID Vs. IMPERIAL HIGH SCHOOL
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November 29, 1996 |
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HEMANT BHASTAR DESHMUKH Vs. PURSHOTTAM KALU PATIL
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October 8, 1996 |
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HEMRAJ GYANIRAM PATLE Vs. YAMUNABAI WD O FANDA PARDHI
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September 2, 1996 |
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HENRIQUETA S AFONSO Vs. LINO FALCAON
|
June 26, 1996 |
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HICO PRODUCTS LTD Vs. UNION OF INDIA
|
August 1, 1996 |
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HIND RUBBER INDUSTRIES PRIVATE LIMITED Vs. TAYEBHAI MOHAMMEDBHAI BAGASARWALLA
|
July 3, 1996 |
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HINDUSTAN CIBA-GEIGY LTD Vs. SURESH A KERKAR
|
October 5, 1996 |
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HINDUSTAN LEVER LIMITED Vs. SHADILAL CHOPRA
|
June 7, 1996 |
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HINDUSTAN LEVER LIMITED Vs. HINDUSTAN LEVER MAZDOOR SABHA
|
April 12, 1996 |
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HINDUSTAN PETROLEUM CORPORATION LIMITED Vs. M R DASH
|
December 3, 1996 |
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HINDUSTAN PETROLEUM CORPORATION LTD Vs. Y S CHAUDHARY
|
October 30, 1996 |
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HINDUSTAN PETROLEUM CORPORATION LTD Vs. M R DASH
|
March 12, 1996 |
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HINDUSTAN TOOLS AND HARDWARES MART Vs. STATE OF MAHARASHTRA
|
September 19, 1996 |
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HIRDANBAI Vs. STATE OF MAHARASHTRA
|
January 30, 1996 |
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HIRE SUNDERDAS BULANI Vs. STATE OF MAHARASHTRA
|
November 27, 1996 |
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IBRAHIM ALIAS MUNNA SALIM SHAIKH Vs. STATE OF MAHARASHTRA
|
January 9, 1996 |
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ILA VIPIN PANDYA Vs. SMITA AMBALAL PATEL
|
December 23, 1996 |
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IMPACT CONTAINERS PVT LTD Vs. ASSTT COLLECTOR OF C EX BOMBAY
|
April 8, 1996 |
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INDERKAUR GURUCHARANSINGH RAGI Vs. HANMANTRAO SAYANNA BATTIN
|
August 14, 1996 |
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INDIA UNITED MILLS NO 2 Vs. RAM MURAT HARIDWAR KURMI
|
April 2, 1996 |
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INDIAN AIRPORTS EMPLOYEES UNION Vs. AIR INDIA
|
April 4, 1996 |
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INDIAN AIRPORTS EMPLOYEES UNION Vs. AIR INDIA
|
March 27, 1996 |
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INDIAN LABOUR ORGANISATION Vs. D H DESHMUKH PRESIDING OFFICER 6TH LABOUR COURT BOMBAY
|
August 13, 1996 |
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INDIAN OIL CORPORATION LIMITED Vs. RAAJ UNOCAL LUBRICANTS LIMITED
|
March 26, 1996 |
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INDRAKUMAR CHIRANJILAL KHEMKA Vs. RAJKUMARI RAMNATH HARLALKA
|
December 4, 1996 |
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INSPECTOR GENERAL OF POLICE Vs. SAYED ADAM
|
September 20, 1996 |
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IQBAL MOHAMMAD MEMON Vs. STATE OF MAHARASHTRA
|
January 29, 1996 |
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IRFAN AHMED SHAIKH Vs. MUMTAZ
|
September 30, 1996 |
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ISAAC PETER Vs. S.M.SAWANT, SUPERINTENDENT, NCB
|
July 10, 1996 |
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ISHWARDAS Vs. ADDITIONAL DISTRICT MAGISTRATE NAGPUR
|
October 8, 1996 |
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ISMAIL FAKIR DALVI Vs. HONOURABLE CHIEF JUSTICE HIGH COURT OF BOMBAY
|
April 25, 1996 |
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ISMAIL FAKIR DALVI Vs. HON'BLE THE CHIEF JUSTICE
|
April 25, 1996 |
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J G GARDENING Vs. DHONDU RAOJI CHINCHWADE
|
June 5, 1996 |
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JAGANNATH MARUTI PISAL Vs. DISTRICT DEPUTY REGISTRAR
|
November 26, 1996 |
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JAGANNATH S O GANPAT GIRHE Vs. STATE OF MAHARASHTRA
|
July 18, 1996 |
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JAGANNATH SHINDU RAHANE Vs. MANISHA MANOHAR NIMKAR
|
April 18, 1996 |
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JAGANNATH VINAYAK JOSHI Vs. MAHARASHTRA HOUSING & AREA DEVELOPMENT AUTHORITY
|
August 31, 1996 |
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JAGDISH NAVNITLAL VAKIL Vs. TARIFF ADVISORY COMMITTEE
|
June 25, 1996 |
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JAGDISH R SHETTY Vs. STATE OF MAHARASHTRA
|
March 8, 1996 |
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JAGDISH TRANSPORT COMPANY Vs. DHAVALU KAKDYA TAMBA
|
October 15, 1996 |
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JAGDISHSINGH DEONANDANSINGH Vs. FEKU JAMNAPRASAD YADAV
|
September 25, 1996 |
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JAIRAM P KAMAT Vs. STATE BANK OF INDIA
|
November 26, 1996 |
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JALGAON RE-ROLLING INDUSTRIES LTD. Vs. JAYABHARAT CREDIT LTD
|
October 14, 1996 |
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JALGAON ZILLA KALA ADHYAPAK SANGH Vs. STATE OF MAHARASHTRA
|
January 23, 1996 |
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JANARDAN RAMCHANDRA PATIL Vs. STATE OF MAHARASHTRA
|
March 14, 1996 |
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JANARDHAN G.SALVI Vs. STATE OF MAHARASHTRA
|
November 29, 1996 |
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JANARDHAN RAGHO MHATRE Vs. STATE OF MAHARASHTRA
|
June 4, 1996 |
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JANARDHAN RAGHU CHAVARE Vs. STATE OF MAHARASHTRA
|
August 21, 1996 |
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JANJIRSINGH NAGARSINGH TAK Vs. R D TYAGI
|
July 31, 1996 |
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JANKIBAI BALWANT RAJHANS Vs. SURYABHAN DAMODAR THORAT
|
July 26, 1996 |
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JANKIRAM PANDURANG BHANDWALE Vs. STATE OF MAHARASHTRA
|
February 6, 1996 |
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JANTA COMMERCIAL CO OPERATIVE BANK Vs. MEMBER INDUSTRIAL COURT
|
February 19, 1996 |
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JAUL HASAN Vs. STATE OF MAHARASHTRA
|
June 21, 1996 |
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JAY HINDH CO OPERATIVE BANK LTD Vs. COOPERATIVE BANK EMPLOYEES UNION
|
July 18, 1996 |
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JAYABHARAT CREDIT LIMITED Vs. JALGAON RE ROLLING INDUSTRIES LTD
|
October 14, 1996 |
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JAYANT MADHAV CHITALE Vs. GARWARE WALL ROPES LIMITED
|
October 11, 1996 |
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JAYANT VEGOILS AND CHEMICALS P LIMITED Vs. CITY AND INDUSTRIAL DEVELOPMENT CORPORATION OF MAHARASHTRA LIMITED
|
November 6, 1996 |
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JAYANT VEGOILS AND CHEMICALS P LIMITED Vs. CITY AND INDUSTRIAL DEVELOPMENT CORPORATION OF MAHARASHTRA LIMITED
|
June 11, 1996 |
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JAYAPRAKASH MURAT CHOURASIA Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY
|
August 7, 1996 |
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JAYASHRI MALLIKARJUN VINCHURKAR Vs. MALLIKARJUN GURLINGAPPA VINCHURKAR
|
September 6, 1996 |
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JAYSHREE RAMESH PANCHMATIA Vs. STATE OF MAHARASHTRA
|
December 18, 1996 |
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JAYSING LAXMAN DUBE Vs. SPECIAL LAND ACQUISITION OFFICER NO II
|
March 1, 1996 |
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JAYSINGHRAO DADU PATIL Vs. KUTUBUDDIN ISMAIL SOUDAGAR
|
November 27, 1996 |
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JEEVANBHAI R TANDEL Vs. DOCKENDAIE SHIPPING
|
June 27, 1996 |
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JERONIMO DIAS Vs. JOSE JERONIMO ESTIQUIO DE NORONHA COTA E MENEZES
|
October 1, 1996 |
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JOAO MARIANO FERNANDES S O LATE PEDRO FERNANDES Vs. STATE OF GOA
|
July 18, 1996 |
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JOAO MAXIMO JACINTO DE LOURDES DA COSTA Vs. WORMILDO PEREIRA DE ANDRADE
|
September 10, 1996 |
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JOAQUIM SABINO GOMES Vs. ELVIRA FRANCISCO DSOUZA
|
December 24, 1996 |
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JOHN ANTHONY DCOSTA Vs. STATE P I MARGAO POLICE STATION
|
July 16, 1996 |
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JOHN MOSES FERNANDES Vs. STATE OF GOA
|
November 30, 1996 |
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JOHNSON AND JOHNSON LIMITED Vs. MAHARASHTRA GENERAL KAMGAR UNION
|
February 14, 1996 |
|
JOHNSON J. D'SILVA Vs. STATE OF MAHARASHTRA
|
October 5, 1996 |
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JOLLY STEEL INDUSTRIES PRIVATE LIMITED Vs. STEEL GUPTA INDUSTRIES
|
July 18, 1996 |
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JOSEPH ANTHONY GONSALVES Vs. UNION OF INDIA
|
April 26, 1996 |
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JOSEPH LOURENCO Vs. FR ROSARINHO E LOURENCO
|
March 8, 1996 |
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JOSEPH SALLU FERNANDES Vs. MARIE JOSEPH FERNANDES
|
July 26, 1996 |
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JULIETA COTTA Vs. STATE OF GOA
|
October 22, 1996 |
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JULIKHABI Vs. STATE OF MAHARASHTRA
|
February 23, 1996 |
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JYOTSNA RAJENDRA SHAH Vs. GULF AIR COMPANY GSC
|
January 1, 1996 |
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K C KHANDELWAL Vs. STATE OF MAHARASHTRA
|
March 13, 1996 |
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K G MHAISKAR Vs. BANK OF MAHARASHTRA
|
September 9, 1996 |
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K S JHUNJHUNWALA Vs. TAYEBHAI MOHAMMEDBHAI BAGASAPWALLA
|
October 31, 1996 |
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K.D.TATAKARE Vs. MADHUSUDHAN KRISHNAJI GOKHALE
|
October 8, 1996 |
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K.N. MERCHANT Vs. STATE OF MAHARASHTRA
|
June 18, 1996 |
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K.RAVI, INTELLIGENCE OFFICER Vs. DEENA H.KACHERA
|
August 28, 1996 |
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K.S. JHUNJHUNWALA Vs. TAYEBHAI MOHAMMEDBHAI BAGASAPWALLA
|
November 1, 1996 |
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KADIR MOHAMMAD KOTROO Vs. STATE OF GOA
|
October 11, 1996 |
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KAILASHPATI KEDIA Vs. STATE OF MAHARASHTRA
|
July 10, 1996 |
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KAILASHPATI KEDIA LATE SHRI MAHABIR PRASAD KEDIA Vs. STATE OF MAHARASHTRA
|
July 11, 1996 |
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KALANDARALI AKBARALI KAZI Vs. SHAIKH GULAM IBRAHIM
|
October 18, 1996 |
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KALPANATH RAJARAM SINGH Vs. STATE OF MAHARASHTRA
|
April 22, 1996 |
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KAMALABAI Vs. RAZIYA BEGUM DIED HER LRS
|
July 8, 1996 |
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KAMARUDDIN N SHAIKH Vs. STATE OF MAHARASHTRA
|
April 17, 1996 |
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KAMDHENU CHEMICAL & FERTILIZER IND Vs. SOUTHERN PETROCHEMICAL INDUSTRIES CORP. LTD
|
August 1, 1996 |
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KAMESHWAR SINGH Vs. MUNICIPAL CORPORATION OF GR. BOMBAY
|
June 18, 1996 |
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KAMGAR SABHA Vs. STATE OF GOA
|
April 23, 1996 |
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KAMGAR SABHA BOMBAY Vs. HINDUSTAN CIBA GEIGY LTD
|
February 6, 1996 |
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KAMGAR UTKARSHA SABHA Vs. INTERNATIONAL AIRPORT AUTHORITY OF INDIA
|
February 28, 1996 |
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KAMLESH JADURAMJI YADAO Vs. STATE OF MAHARASHTRA
|
August 5, 1996 |
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KANA NAGU MHATRE Vs. ASSISTANT COMMISSIONER OF POLICE PANVEL DIVISION NAVI MUMBAI
|
April 9, 1996 |
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KANA NAGU MHATRE Vs. ASSISTANT COMMISSIONER OF POLICE
|
September 4, 1996 |
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KANAHAIYALAL AND CO Vs. RAJESH SHAMJI SOMMAYYA
|
October 10, 1996 |
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KANIKRAM BRIJLAL Vs. GNYANDAS POTAN VARMA
|
October 9, 1996 |
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KANNADASAN ALIAS MGR S O GODANDARAMAN VANNIAR Vs. STATE OF MAHARASHTRA
|
April 9, 1996 |
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KANTABEN ICHHARAM PANCHAL Vs. MUNICIPAL CORPORATION OF GR.
|
December 10, 1996 |
|
KANTIRAM @ NILKANTH Vs. STATE OF MAHARASHTRA
|
November 28, 1996 |
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KARIM AJIJ CHABUKSWAR Vs. STATE OF MAHARASHTRA
|
June 18, 1996 |
|
KARIM ISMAIL SHAIKH Vs. STATE OF MAHARASHTRA
|
April 2, 1996 |
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KARL FERNANDES Vs. REGINALDO T C DSOUZA
|
November 26, 1996 |
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KASHINATH ALIAS KASHYA TUKARAM LAD Vs. R D TYAGI COMMISSIONER OF POLICE
|
October 10, 1996 |
|
KASHINATH MINBA KASVE Vs. STATE OF MAHARASHTRA
|
April 26, 1996 |
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KASHIVISHWANATH ATMARAM DESAI Vs. STATE OF MAHARASHTRA
|
June 24, 1996 |
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KENNEDY ALEMAO Vs. EXECUTIVE ENGINEER
|
November 30, 1996 |
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KESHARI STEELS Vs. COLLECTOR OF CUSTOMS BOMBAY
|
September 2, 1996 |
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KESHAV N BHAGAT Vs. DAMODAR KASHINATH NAIL
|
March 14, 1996 |
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KESHAV PANDURANG PITRE Vs. SPECIAL LAND ACQUISITION OFFICER NORTH DULER MAPUSA GOA
|
August 17, 1996 |
|
KETIL MARDAL Vs. STATE OF GOA
|
October 10, 1996 |
|
KHANDUJA BROTHERS Vs. STATE OF MAHARASHTRA
|
October 18, 1996 |
|
KHANDUJA BROTHERS Vs. STATE OF MAHARASHTRA
|
November 18, 1996 |
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KHEDUT SHIKSHAN MANDAL KALKUNDRI, CHANDGAD Vs. VISHNU SUBHANA KARVEKAR
|
September 21, 1996 |
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KHEMCHAND TUKARAM BADGUJAR Vs. STATE OF MAHARASHTRA
|
February 13, 1996 |
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KIRAN CHOUDHARY Vs. UNION OF INDIA
|
May 24, 1996 |
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KISAN BHIMAJI JAGADALE Vs. STATE OF MAHARASHTRA
|
July 30, 1996 |
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KISAN BHIWANJI SHIVADE Vs. NAU GANU RAUT
|
December 3, 1996 |
|
KISAN LAXMAN MANE Vs. DIRECTOR OF ANIMAL HUSBANDRY PUNE
|
October 17, 1996 |
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KISAN SAHAKARI CHINI MILLS LIMITED Vs. RICHARDSON AND CRUDDAS 1972 LIMITED
|
September 2, 1996 |
|
KISHAN BHIMAJI JAGADALE Vs. SATE OF MAHARASHTRA
|
July 27, 1996 |
|
KISHAN SHIVALDAS JETHANI Vs. STATE OF MAHARASHTRA
|
June 11, 1996 |
|
KISHOR B. JAIN Vs. STATE OF MAHARASHTRA
|
May 25, 1996 |
|
KISHOR JITENDRA DALAL Vs. JAYDEEP INVESTMENTS
|
January 10, 1996 |
|
KISHORE K SHAHANI Vs. APPROPRIATE AUTHORITY INCOME TAX DEPARTMENT
|
October 9, 1996 |
|
KISHORE PRATAP JADHAO Vs. STATE OF MAHARASHTRA
|
October 10, 1996 |
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KOKATE BABURAO NARSINGRAO Vs. MUNDE GOPINATHRAO PANDURANG
|
November 7, 1996 |
|
KOLHAPUR SUGAR MILLS LIMITED Vs. STATE OF MAHARASHTRA
|
September 23, 1996 |
|
KOMALAM VARDARAJAN Vs. UNION OF INDIA
|
August 27, 1996 |
|
KOTAK AND CO Vs. UNION OF INDIA
|
August 14, 1996 |
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KOYANA SAHAKARI DUDH UTPADAK PRAKRIYA SANGH LTD Vs. TARABAI SONAWALE
|
September 23, 1996 |
|
KRIMPEX SYNTHETICS LIMITED Vs. UNION OF INDIA
|
November 27, 1996 |
|
KRIPASING SHEETALAPRASAD SRIVASTAV Vs. STATE OF MAHARASHTRA
|
July 2, 1996 |
|
KRISHNA DNYANU LOHAR Vs. ASHOK TATOBA KHAMBE
|
December 19, 1996 |
|
Krishna Murari Poddar and Anr. Vs. State of Maharashtra & Anr.
|
December 10, 1996 |
|
KRISHNA SOCIAL GROUP Vs. STATE OF MAHARASHTRA
|
October 9, 1996 |
|
KRISHNA SOMA DABHOLKAR Vs. MUNICIPAL CORPORATION OF THANE
|
February 22, 1996 |
|
KULDIP K KAMAT Vs. SPECIAL LAND ACQUISITION OFFICER NO III KOLHAPUR
|
February 22, 1996 |
|
KUNDALIK ISHWAR CHOUGULE Vs. BALASAHEB MALGUNDE CHANDAKE
|
August 19, 1996 |
|
KUNJI VIHAR JAMNADAS SHAH Vs. DADANBAI KHUSHIRAM
|
March 26, 1996 |
|
KUNNABAI WD O GANESHLAL DELETED Vs. ASHRU
|
July 31, 1996 |
|
KUSUM SADASHIV SHINDE Vs. SANT PRASAD SHIKSHAN SANSTHA
|
July 30, 1996 |
|
LAEEQUE AHMED IQUBAL HUSAIN Vs. STATE OF MAHARASHTRA
|
October 3, 1996 |
|
LALA Vs. RAJABABU
|
January 16, 1996 |
|
LALBAHADUR FEKU CHOUBE Vs. STATE OF MAHARASHTRA
|
July 18, 1996 |
|
LALITKUMAR S. NAGPAL Vs. STATE OF MAHARASHTRA
|
April 18, 1996 |
|
LALJI RAMVILASH MISHRA Vs. STATE OF MAHARASHTRA
|
June 4, 1996 |
|
LALYA, RAMESH ANANT JAGTAP Vs. STATE OF MAHARASHTRA
|
August 19, 1996 |
|
LAMIN BOJANG Vs. STATE OF MAHARASHTRA
|
July 18, 1996 |
|
LARSEN AND TOUBRO LTD Vs. UNION OF INDIA
|
January 30, 1996 |
|
LAXMAN BABAN GUND Vs. DATTATRAYA RAMBHAU WAGHCHAURE
|
June 7, 1996 |
|
LAXMAN BALA SURVE Vs. PESH BUILDERS
|
July 5, 1996 |
|
LAXMAN NARAYAN SATHE Vs. P.A. KULKARNI
|
October 9, 1996 |
|
LAXMAN TATYABA WANKHADE Vs. R.D.TYAGI
|
November 30, 1996 |
|
LAXMANDAS MANGALDAS MANIKPURI Vs. STATE OF MAHARASHTRA
|
June 27, 1996 |
|
LAXMANDAS MANGALDAS MANIKPURI Vs. STATE OF MAHARASHTRA
|
June 26, 1996 |
|
LAXMI P MALGAONKAR Vs. ANA CLAUDINA P VAZ
|
March 15, 1996 |
|
LAXMIBAI GANGARAM BACHAL Vs. YASHWANT MORESHWAR RAJWADE
|
October 24, 1996 |
|
LAXMICHAND DAYABHAI EXPORT CO Vs. PRESTIGE FOODS LIMITED
|
October 7, 1996 |
|
LAXMIDAS DUGARSHI THAKKAR Vs. MADHAV PADMANABH KAMATH
|
December 10, 1996 |
|
LESLY FAUSTO PINTO Vs. GOA UNIVERSITY
|
August 14, 1996 |
|
LI TAKA PHARMACEUTICALS LIMITED Vs. STATE OF MAHARASHTRA
|
February 19, 1996 |
|
LI TAKA PHARMACEUTICALS LTD Vs. STATE OF MAHARASHTRA
|
February 20, 1996 |
|
LIFE INSURANCE CORPORATION OF INDIA Vs. JOHN ANTON DSOUZA
|
January 22, 1996 |
|
LIFE INSURANCE CORPORATION OF INDIA Vs. ANANT DATTATRAYA KAULGIKAR
|
July 15, 1996 |
|
LIFE INSURANCE CORPORATION OF INDIA Vs. LIFE INSURANCE CORPORATION OF INDIA
|
July 15, 1996 |
|
LIGIA G GODINHO Vs. SPEAKER LEGISLATIVE ASSEMBLY GOA
|
August 6, 1996 |
|
LILAVATI RAMCHANDRA GAIKWAD Vs. SATISH SAHNEY COMMISSIONER OF POLICE
|
April 24, 1996 |
|
LIYAKATH MOHAMEDALI DODIA Vs. SPECIAL EXECUTIVE
|
October 8, 1996 |
|
LOUIS OBIOHA Vs. NARCOTIC CONTROL BUREAU
|
August 27, 1996 |
|
LOYAKAT AHMED PATHAN Vs. DINKAR KONDI BORBANE
|
November 28, 1996 |
|
M E T MARQUIS Vs. RAMDAS R KOLWALKAR
|
August 23, 1996 |
|
M M T C LTD Vs. KASTELLI SHIPPING CORPORATION OF MONROVIA
|
October 7, 1996 |
|
M M WADIA CHARITABLE HOSPITAL Vs. UMAKANT RAMCHANDRA WARERKAR
|
August 4, 1996 |
|
M R PATIL VICE-CHAIRMAN AND M D M S R T C Vs. MEMBER INDUSTRIAL COURT AMRAVATI ANR
|
April 26, 1996 |
|
M.L. NAG Vs. BHOPINDER RAI
|
December 2, 1996 |
|
M.M. MENON Vs. STATE OF MAHARASHTRA
|
October 25, 1996 |
|
MACHINDRA BABU SALVE Vs. STATE OF MAHARASHTRA
|
July 26, 1996 |
|
MADHAV SHRINIWAS THANEDAR Vs. RAMCHANDRA PURSHOTTAM PAVASKAR
|
April 12, 1996 |
|
MADHAVRAO S O ANANDRAO DHUPE Vs. VYANKATRAO BAJIRAO BHOSALE
|
October 7, 1996 |
|
MADHUKAR ABA PATIL Vs. JOTIRAM BABURAO JADHAV
|
April 4, 1996 |
|
MADHUKAR AWADHUTROA TAIDE Vs. STATE OF MAHARASHTRA
|
February 2, 1996 |
|
MADHUKAR AWADHUTROA TAIDE Vs. STATE OF MAHARASHTRA
|
February 3, 1996 |
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MADHUKAR SHANTARAM TAMHANE Vs. RAGHUNATH DWARKANATH RAJE
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February 3, 1996 |
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MAFALDO FERNANDES SARPANCH OF VILLAGE PANCHAYAT AVEDEM COTOMBI AND CHAIFI Vs. KUSHALI S KALEKAR PANCH VILLAGE PANCHAYAT AVEDEM COTOMBI AND CHAIFI
|
June 26, 1996 |
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MAHADEO DHONDU SAGAVEKAR Vs. SUDAM BALKRISHNA SUKHARKAR
|
July 17, 1996 |
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MAHADEO MARUTI KAMBALE Vs. STATE OF MAHARASHTRA
|
March 22, 1996 |
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MAHADEO PUVAPPA DEVEDIGA Vs. STATE OF MAHARASHTRA
|
December 5, 1996 |
|
MAHADEV RAMA BHONSLE Vs. CENTRAL BANK OF INDIA
|
October 5, 1996 |
|
MAHADEV T PATIL Vs. STATE OF GOA
|
July 10, 1996 |
|
MAHADEVI MALLIKARJUN BOLKAVATHE Vs. COLLECTOR OF SHOLAPUR
|
June 19, 1996 |
|
MAHADU S O JAMNAJI Vs. STATE OF MAHARASHTRA
|
August 8, 1996 |
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MAHARASHTRA DISTILLERIES LIMITED Vs. MUNICIPAL CORPORATION AURANGABAD
|
January 22, 1996 |
|
MAHARASHTRA GENERAL KAMGAR UNION Vs. BHARAT PETROLEUM CORPORATION LTD
|
June 28, 1996 |
|
MAHARASHTRA GENERAL KAMGAR UNION Vs. VAZIR GLASS WORKS LTD
|
July 18, 1996 |
|
MAHARASHTRA GENERAL KAMGAR UNION Vs. CIPLA LIMITED
|
August 8, 1996 |
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MAHARASHTRA GENERAL KAMGAR UNION Vs. CIPLA LIMITED
|
August 9, 1996 |
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MAHARASHTRA GENERAL KAMGAR UNION Vs. VAZIR GLASS WORKS LIMITED
|
July 20, 1996 |
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MAHARASHTRA RAJYA MATHADI TRANSPORT AND GENERAL KAMGAR UNION Vs. STATE OF MAHARASHTRA
|
March 26, 1996 |
|
MAHARASHTRA RAJYA PAREET DHOBI SEWA MANDAL Vs. STATE OF MAHARASHTRA
|
April 22, 1996 |
|
MAHARASHTRA STATE BOARD OF SECONDARY AND HIGHER SECONDARY EDUCATION NAGPUR Vs. AVINASHKUMAR BALIRAM BHAISARE
|
January 29, 1996 |
|
MAHARASHTRA STATE CO OPERATIVE BANK LIMITED Vs. STATE OF MAHARASHTRA
|
December 19, 1996 |
|
MAHARASHTRA STATE CO OPERATIVE MARKETING FEDERATION LIMITED Vs. INDIAN BANK
|
August 7, 1996 |
|
MAHARASHTRA STATE CO-OPERATIVE MARKETING FEDERATION LTD Vs. INDIAN BANK
|
June 21, 1996 |
|
MAHARASHTRA STATE ELECTRICITY BOARD Vs. BHARAT CONDUCTORS PVT LTD
|
July 23, 1996 |
|
MAHARASHTRA STATE ELECTRICITY BOARD Vs. STATE OF MAHARASHTRA
|
February 16, 1996 |
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MAHARASHTRA STATE ELECTRICITY BOARD AND ORS. Vs. VIJAY RAMKRISHNA ASENGAOKAR &. ORS.
|
March 21, 1996 |
|
MAHARASHTRA STATE JUDICIAL SERVICE ASSOCIATION THANE Vs. STATE OF MAHARASHTRA
|
June 4, 1996 |
|
MAHARASHTRA STATE ROAD TRANSPORT CORP Vs. ANUSAYA
|
October 15, 1996 |
|
MAHARASHTRA STATE ROAD TRANSPORT CORP Vs. SOPAN BALKRISHNA SALUNKHE
|
September 21, 1996 |
|
MAHARASHTRA STATE ROAD TRANSPORT CORPORATION Vs. SHAMRAO DETTOBA KHARADE
|
June 10, 1996 |
|
MAHARASHTRA STATE TRANSPORT KAMGAR SANGHATANA Vs. MAHARASHTRA STATE ROAD TRANSPORT CORPORATION
|
March 26, 1996 |
|
MAHARASHTRA WATER SUPPLY & SEWERAGE BOARD, BOMBAY Vs. VIJAY J. INDOLIKAR
|
April 3, 1996 |
|
MAHATMA GANDHI MEMORIAL HOSPITAL Vs. MADHUKAR VISHWANATH RANAWADE
|
February 12, 1996 |
|
MAHENDRA ALIAS BABUWA DASHRATH CONTRACTOR Vs. SATISH SAHNEY COMMISSIONER OF POLICE
|
April 11, 1996 |
|
MAHENDRA ALIAS BABUWA DASHRATH CONTRACTOR Vs. SATISH SAHNEY COMMISSIONER OF POLICE GREATER BOMBAY
|
November 4, 1996 |
|
MAHENDRA CORPORATION Vs. MAHARAJ MIRASINGH BARIA
|
September 30, 1996 |
|
MAHENDRA SAMPAT ADOLE Vs. STATE OF MAHARASHTRA
|
August 1, 1996 |
|
MAHFOOZ HUSSAIN Vs. MUNICIPAL CORPORATION OF GR.BOMBAY
|
June 24, 1996 |
|
MAHINDRA & MAHINDRA LTD Vs. UNION OF INDIA
|
September 2, 1996 |
|
MAHINDRA AND MAHINDRA LIMITED Vs. UNION OF INDIA
|
March 9, 1996 |
|
MAHINDRA AND MAHINDRA LIMITED Vs. STATE OF MAHARASHTRA
|
January 22, 1996 |
|
MAHINDRA D MATHANI Vs. C D SINGH SECRETARY TO THE GOVERNMENT OF MAHARASHTRA PREVENTIVE DETENTION
|
June 19, 1996 |
|
MAJOR AMARJIT SINGH Vs. UNION OF INDIA
|
April 11, 1996 |
|
MAJOR AMARJIT SINGH Vs. UNION OF INDIA
|
November 4, 1996 |
|
MAJOR GENERAL PRAMOD DATTATRAYA Vs. CONTROLLER GENERAL
|
December 5, 1996 |
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MALA GURUDAS GAUDE MAJOR Vs. LAXMI RAMA GAUDE
|
June 21, 1996 |
|
MALBAR CO-OPERATIVE HOUSING SOCIETY LIMITED Vs. MALBAR INDUSTRIES PRIVATE LIMITED
|
June 20, 1996 |
|
MANAGEMENT M/S REPTAKOS BRETT AND COMPANY LIMITED Vs. EMPLOYEES OF
|
February 3, 1996 |
|
MANAGEMENT REPTAKOS BRETT AND COMPANY LIMITED Vs. EMPLOYEES OF PETITIONER
|
March 2, 1996 |
|
MANAGING DIRECTOR BHARAT CONTAINERS PVT LTD Vs. ARVIND WAMAN UNHAVANA
|
March 25, 1996 |
|
MANGESH RAMCHANDRA PATIL Vs. STATE OF MAHARASHTRA
|
April 22, 1996 |
|
MANILAL CHHIBA Vs. UNION OF INDIA
|
April 23, 1996 |
|
MANILAL PITAMBAR DHARIA Vs. STATE OF MAHARASHTRA
|
April 17, 1996 |
|
MANILAL PITAMBAR DHARIA Vs. STATE OF MAHARASHTRA
|
February 23, 1996 |
|
MANISH SURYAKANT RAMPURE Vs. STATE OF MAHARASHTRA
|
April 25, 1996 |
|
MANKANDEY S/O GHURKAPPA AYALAWAR Vs. ZILIA PARISHAD CHANDRAPUR
|
February 29, 1996 |
|
MANNALAL S O RAMPRASAD YADAO Vs. PRESIDING OFFICER SECOND LABOUR COURT
|
September 9, 1996 |
|
MANOHAR APPASAHEB NARKAR Vs. SHRIKRISHNA SITARAM NARKAR
|
December 16, 1996 |
|
MANOHAR LAKDU MESHRAM Vs. STATE OF MAHARASHTRA
|
July 31, 1996 |
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MANOHAR S O NARAYAN ZILAPE Vs. STATE OF MAHARASHTRA
|
September 19, 1996 |
|
MANOJ MANDREKAR Vs. STATE OF MAHARASHTRA
|
April 17, 1996 |
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MANOJ SHIVAJI TRIMUKHE Vs. STATE OF MAHARASHTRA
|
March 26, 1996 |
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MANORAMA PRASAD Vs. RABI SHANKAR PRASAD
|
April 24, 1996 |
|
MANORAMA PRASAD Vs. RABI SHANKAR PRASAD
|
April 4, 1996 |
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MANSINGKA OIL MILLS LIMITED Vs. MANSINGKA OIL PRODUCTS LIMITED
|
July 1, 1996 |
|
MANU STEEL HOUSE Vs. BOARD OF TRUSTEES OF PORT OF BOMBAY
|
July 4, 1996 |
|
MANUBHAI PRAGJI Vs. STATE OF MAHARASHTRA
|
July 22, 1996 |
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MANUEL BARRETO XAVIER Vs. NARAYAN BIKU NAIK
|
August 20, 1996 |
|
MARASHTRA GENERAL KAMGAR UNION BOMBAY Vs. UNIVERSAL DYEING AND PRINTING WORKS
|
March 14, 1996 |
|
MARGARET D'SOUZA Vs. PRESIDENT/CHAIRMAN INDIAN EDUCATION SOCIETY
|
October 24, 1996 |
|
MARGARET WASSWA Vs. R D TYAGI
|
March 12, 1996 |
|
MARIA Vs. SHRIPAD VISHNU KAMAT TARCAR
|
October 30, 1996 |
|
MARIA E MIRANDA Vs. DIRECTOR OF EDUCATION
|
December 11, 1996 |
|
MARIC DICKSON ARISERIL Vs. STATE OF MAHARASHTRA
|
June 18, 1996 |
|
MARUTI GANPAT JADHAV Vs. STATE OF MAHARASHTRA
|
February 7, 1996 |
|
MARUTI L SAWANT Vs. COLLECTOR OF NORTH GOA
|
July 24, 1996 |
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MARUTI NARAYAN KALAMKAR Vs. STATE OF MAHARASHTRA
|
December 18, 1996 |
|
MATANBI ALIAS KHUTIJABI SAYED HASAN PIRJADE Vs. BAPULAL ABASAHEB PATIL
|
April 21, 1996 |
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MATHADI KAMGAR SENA Vs. BOMBAY PORT TRUST
|
February 13, 1996 |
|
MATHURADAS MOHTA COLLEGE OF SCIENCE NAGPUR Vs. R T BORKAR
|
September 30, 1996 |
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MEDISCARCH LABORATORIES Vs. STATE OF GOA
|
April 25, 1996 |
|
MEHMOOD MIRZA Vs. ASSISTANT COLLECTOR OF CUSTOMS PREVENTIVE BOMBAY
|
April 22, 1996 |
|
MELVIN KARL LUDWIG SEQUEIRA Vs. GOA UNIVERSITY
|
October 15, 1996 |
|
MERCATOR LINES LTD Vs. ROHINTON MASTER
|
June 21, 1996 |
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MIHEER MAFATLAL Vs. MAFATLAL GAGALBHAI & SONS
|
July 4, 1996 |
|
MILAN SARCANSKI Vs. STATE OF MAHARASHTRA
|
July 19, 1996 |
|
MILAN SARCANSKI PRESENTLY IN CENTRAL JAIL AGUADA Vs. STATE THOUGH ITS SPECIAL P P ADV BHOBE
|
June 19, 1996 |
|
MINAKSHI MURLIDHAR GHODKE Vs. ADDITIONAL COMMISSIONER NASHIK DIVISION NASHIK
|
September 21, 1996 |
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MINHAS STEELS LIMITED Vs. PUNJAB AND SIND BANK
|
September 21, 1996 |
|
MISS V. LAKRE INSPECTOR OF POLICE CBI Vs. STATE OF MAHARASHTRA
|
April 26, 1996 |
|
MOHAMED ASLAN SAHAJAMA ANSARI Vs. STATE OF MAHARASHTRA
|
December 6, 1996 |
|
MOHAMED ILYAS QURESHI Vs. SATISH SAHNEY COMMISSIONER OF POLICE
|
December 16, 1996 |
|
MOHAMED IZAZ @ IZZU MAMA Vs. R.D.TYAGI
|
October 16, 1996 |
|
MOHAMMAD PHIROZ HANIF ANSARI Vs. STATE OF MAHARASHTRA
|
October 6, 1996 |
|
MOHAMMED AKRAM MAQBUL AHMED Vs. BOMBAY DOCK LABOUR BOARD
|
June 14, 1996 |
|
MOHAMMED K A MOHIDIN Vs. STATE OF GOA
|
November 29, 1996 |
|
MOHAMMED KHAN AHMED KHAN Vs. STATE OF MAHARASHTRA
|
December 5, 1996 |
|
MOHAMMED RAFIQUE SHAIKH AHMEDQ Vs. STATE OF MAHARASHTRA
|
September 25, 1996 |
|
MOHAMMED SHARIF MOHD. SHAFI Vs. MADNI MASJI TRUST AND ORS.
|
October 9, 1996 |
|
MOHAMMED USMAN SON OF ABDUL KARIM CHOWDHARY Vs. STATE OF MAHARASHTRA
|
October 4, 1996 |
|
MOHAMMEDASLAM MUSLIYA Vs. STATE OF MAHARASHTRA
|
September 4, 1996 |
|
MOHAMMMED HUSSAIN FARAH Vs. UNION OF INDIA
|
August 23, 1996 |
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MOHAN DATTARAM SALUNKE RANSURE Vs. R D TYAGI COMMISSIONER OF POLICE
|
December 11, 1996 |
|
MOHAN MULKRAJ BHAKRI Vs. JAYANTILAL M. JAIN
|
September 21, 1996 |
|
MOHAN NARAYAN NAIK Vs. AMALIA FERNANDES
|
June 11, 1996 |
|
MOHAN SADASHIV MULHERKAR Vs. STATE OF MAHARASHTRA
|
August 29, 1996 |
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MOHAN VITHAL TAKIRE Vs. SATISH SAHNEY
|
September 6, 1996 |
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MOHANLAL G.KUKREJA Vs. ARVINDKUMAR SHRIKISHANDAS DELHIWALA
|
October 23, 1996 |
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MOHANLAL V NAKUM Vs. COMMISSIONER OF INCOME TAX
|
July 15, 1996 |
|
MOHD. HAROON ISMAIL SHAIKH Vs. STATE OF MAHARASHTRA
|
April 24, 1996 |
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MOHEMED ERSHAD SHAIKH Vs. STATE OF MAHARASHTRA
|
April 12, 1996 |
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MOHOMED YUNUS FAJJU BOXWALA Vs. UNION OF INDIA
|
June 25, 1996 |
|
MOTOR INDUSTRIES COMPANY LIMITED Vs. DEELIP DAULAT DEORE
|
August 23, 1996 |
|
MOTOR INDUSTRIES COMPANY LIMITED NASIK Vs. POPAT MURLIDHAR PATIL
|
September 19, 1996 |
|
MUKTARAM SITARAM SHINDE Vs. STATE OF MAHARASHTRA
|
December 24, 1996 |
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MUKUND S O RAMBHAU PINJARKAR Vs. SARDA EDUCATION TRUST
|
February 16, 1996 |
|
MULTIFILMS PLASTICS PVT LTD Vs. STATE INDUSTRIAL AND INVESTMENT CORPORATION OF MAHARASHTRA LIMITED
|
June 5, 1996 |
|
MUMBAI MAZDOOR SABHA Vs. BENNET COLEMAN AND CO LTD
|
June 16, 1996 |
|
MUMBAI MAZDOOR SABHA AND ORS Vs. R J MEHTA
|
June 14, 1996 |
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MUNICIPAL CORPORATION FOR GREATER BOMBAY Vs. CUTCH CO OP HSG SOCIETY LIMITED
|
April 25, 1996 |
|
MUNICIPAL CORPORATION OF GREATER BOMBAY Vs. SARVARI BEGUM
|
June 5, 1996 |
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MUNICIPAL CORPORATION OF GREATER BOMBAY Vs. BISHANDAS MOTILAL SHARMA
|
June 13, 1996 |
|
MUNICIPAL CORPORATION OF GREATER BOMBAY Vs. THERMAL ENGINEERING CORPORATION
|
July 25, 1996 |
|
MUNICIPAL CORPORATION OF GREATER BOMBAY Vs. GHANEKAR CONSTRUCTION COMPANY PRIVATE LIMITED
|
February 8, 1996 |
|
MUNICIPAL CORPORATION OF GREATER BOMBAY Vs. ATLANTA CONSTRUCTION COMPANY INDIA LIMITED
|
January 18, 1996 |
|
MUNICIPAL CORPORATION OF GREATER BOMBAY Vs. SOPAN YESHWANT MOHITE
|
March 12, 1996 |
|
MUNICIPAL CORPORATION OF GREATER BOMBAY Vs. GIRJASHANKAR R SINGH
|
February 29, 1996 |
|
MUNICIPAL CORPORATION OF GREATER BOMBAY Vs. JANARDHAN D MISHRA
|
October 9, 1996 |
|
MUNICIPAL CORPORATION OF GREATER BOMBAY Vs. JANAK ENTERPRISES
|
September 2, 1996 |
|
MUNICIPAL CORPORATION OF GREATER BOMBAY Vs. CENTURY SPINNING AND MANUFACTURING COMPANY LIMITED
|
October 14, 1996 |
|
MUNICIPAL MAZDOOR UNION Vs. MUNICIPAL COMMISSIONER
|
September 20, 1996 |
|
MURLIDHAR GENUJI TUPE Vs. STATE OF MAHARASHTRA
|
June 20, 1996 |
|
MURLIDHAR YADAN TONPE SINCE DECENSED Vs. STATE OF MAHARASHTRA
|
February 16, 1996 |
|
MUSHTAQUE AHEMAD Vs. NAZIR AHEMAD
|
July 31, 1996 |
|
MUSTAFAKHAN TASWARKHAN Vs. R.D.TYAGI
|
September 12, 1996 |
|
MUSTAKEEN AHMED HABIBULLA Vs. STATE OF MAHARASHTRA
|
December 6, 1996 |
|
N.B. KULKARNI Vs. RAGHUNATH SHANKAR THIPASE
|
October 1, 1996 |
|
N.S.KOTWAL Vs. SHRIKANT SHARMA
|
July 26, 1996 |
|
NAGESH DATTATRAY HOMBALKAR Vs. INDIRABAI NARAYAN VAZE
|
June 21, 1996 |
|
NAGESH R. SHETTY Vs. STATE OF MAHARASHTRA
|
June 20, 1996 |
|
NAGINDAS KASTURCHAND AND BROTHERS Vs. CUSTODIAN/MANAGER NATIONAL TEXTILE CORPORATION (S.M.) LTD
|
June 27, 1996 |
|
NAGPUR GENERAL MERCHANTS CO OPERATIVE MARKET CUM HOUSING SOCIETY LIMITED GANDHIBAUGH NAGPUR Vs. KAMALKISHORE S O PREMLAL SAHU
|
April 3, 1996 |
|
NALWA METALS AND ALLOYS LIMITED Vs. VISHWANATH KHEDARAM
|
September 19, 1996 |
|
NAMDEO BABURAO KOHINKAR Vs. STATE OF MAHARASHTRA
|
December 11, 1996 |
|
NAMDEO GOVIND SABLE Vs. STATE OF MAHARASHTRA
|
December 9, 1996 |
|
NAMDEO KRISHNA CHOUGULE Vs. MAVJI PURBIYA
|
September 30, 1996 |
|
NAMDEO KRISHNA CHOUGULE Vs. SADU NANA PATIL
|
January 11, 1996 |
|
NANASO JADHAV Vs. STATE OF MAHARASHTRA
|
April 22, 1996 |
|
NANDA SUBHASH RANE Vs. STATE OF MAHARASHTRA
|
July 18, 1996 |
|
NANDKISHOR RADHAKISAN AGRAWAL Vs. PUSHPABAI
|
July 4, 1996 |
|
NANDKISHORE BANSILAL RATHI Vs. STATE OF MAHARASHTRA
|
October 28, 1996 |
|
NANDKISHORE L MEHTA Vs. PRESIDENT OF THE INCOME TAX APPELLATE TRIBUNAL
|
July 3, 1996 |
|
NANDLAL KARSANDAS MEHTA Vs. SHRINIVAS KORGA RAO
|
October 3, 1996 |
|
NANDLAL SAKHARAM Vs. BABU BHIKA
|
July 31, 1996 |
|
NANDLAL SOCHANAND SABLANI Vs. STATE OF MAHARASHTRA
|
October 28, 1996 |
|
NANDU YADAVARAO JAGTAP Vs. STATE OF MAHARASHTRA
|
July 17, 1996 |
|
Nandu Zambauliker Vs. Shrikant Naik & Anr.
|
July 31, 1996 |
|
NARAYAN DHONDIBA KASURDE Vs. STATE OF MAHARASHTRA
|
April 22, 1996 |
|
NARAYAN JOTIBA SHELKE Vs. RAMESH MANIKRAO BHONGADE
|
June 20, 1996 |
|
NARAYAN KANU DATAVALE Vs. STATE OF MAHARASHTRA
|
July 10, 1996 |
|
NARAYAN PANDHARI BHALSHANKAR Vs. STATE OF MAHARASHTRA
|
March 14, 1996 |
|
NARAYAN S O SAHEBRAO BHANDEKAR Vs. STATE OF MAHARASHTRA
|
July 8, 1996 |
|
NARAYAN SAHEBRAO SHINDE Vs. SAHEBRAO DADA SHINDE
|
December 10, 1996 |
|
NARAYAN SHANKAR GOKHALE Vs. SUDHA NARAYAN GOKHALE
|
June 3, 1996 |
|
NARAYAN SHANKARRAO JARAG Vs. SULOCHANA PIRAJI POL
|
December 4, 1996 |
|
NARENDRA RAMCHANDRA CHAUHAN Vs. GAJANAN
|
January 29, 1996 |
|
NARINJAN SINGH BAJAJ Vs. THANE MUNICIPAL CORPORATION
|
October 3, 1996 |
|
NARSHYA BHAGA GAUND Vs. STATE OF MAHARASHTRA
|
November 26, 1996 |
|
NARSINGH Vs. SHEIKH MOHAMMED JAN
|
July 1, 1996 |
|
NARSINHA MAHADEO TAKLIKAR Vs. SOLAPUR MUNICIPAL CORPORATION
|
January 10, 1996 |
|
NAVSHYA RAMA KOTHARI Vs. STATE OF MAHARASHTRA
|
October 1, 1996 |
|
NEOLUXE INDIA PVT LTD Vs. UNION OF INDIA
|
February 3, 1996 |
|
NETRAM SHANKAR HINGWE Vs. STATE OF MAHARASHTRA
|
February 22, 1996 |
|
NEW INDIA ASSURANCE CO. LTD Vs. SAVITRIBAI TUKARAM LONDHE
|
October 5, 1996 |
|
NEW INDIA ASSURANCE COMPANY LIMITED Vs. SAVITRIBAI TUKARAM LONDHE
|
May 10, 1996 |
|
NEW INDIA ASSURANCE COMPANY LIMITED Vs. GAJANAN RAMBHAU MOHITE
|
October 11, 1996 |
|
NIGONDA BABAJI PATIL Vs. DIRECTOR OF RESETTLEMENT
|
October 30, 1996 |
|
NIJAMUDDIN ISABUDDIN SHAIKH Vs. STATE OF MAHARASHTRA
|
August 5, 1996 |
|
NIJAR RAJABALI PUNJWANI Vs. STATE OF MAHARASHTRA
|
September 10, 1996 |
|
NIMBAJI SAKHARAM KASAR Vs. BHOGILAL LALCHAND SANGHVI
|
November 1, 1996 |
|
NINETTE PROENCA Vs. STATE OF GOA
|
July 19, 1996 |
|
NIPA R. DOSHI Vs. TARAMATI J. DOSHI
|
July 15, 1996 |
|
NIRANJAN R. SHIVANGI Vs. STATE OF MAHARASHTRA
|
March 25, 1996 |
|
NIRMALA, DEORAE, SUDHAKAR DEORAE GHULE Vs. PRAVIA BABAN MALTHANE
|
June 26, 1996 |
|
NIVRITTI RAU AWATE Vs. STATE OF MAHARASHTRA
|
June 14, 1996 |
|
NIVRUTTI GENU UBHE Vs. STATE OF MAHARASHTRA
|
October 9, 1996 |
|
NIVRUTTI RAGHU SHILWANT Vs. K.L.VERMA
|
September 3, 1996 |
|
NOORJEHAN SARVER KHAN Vs. STATE OF MAHARASHTRA
|
November 12, 1996 |
|
NOORMOHAMED PEERMOHAMED Vs. STATE OF MAHARASHTRA
|
October 3, 1996 |
|
NOREEN NERENHA Vs. STATE OF GOA
|
November 3, 1996 |
|
O VENKAT RAMAN REDDY Vs. GOVERNMENT OF GOA
|
November 7, 1996 |
|
OIL AND NATURAL GAS COMMISSION Vs. RETIRED HONOURABLE SIR MICHAEL KARR
|
October 25, 1996 |
|
OIL AND NATURAL GAS COMMISSION Vs. NEW INDIA CIVIL ERECTORS PRIVATE LIMITED
|
January 8, 1996 |
|
OIL AND NATURAL GAS COMMISSION NOW OIL AND NATURAL GAS CORPORATION LTD Vs. NEW INDIA CIVIL ERECTORS PVT LTD
|
August 1, 1996 |
|
ONKAR GANPAT KOKATE Vs. UTTAMCHAND HEERALAL JAIN
|
March 13, 1996 |
|
ORIENTAL CONTAINERS LIMITED Vs. ENGINEERING WORKERS ASSOCIATION
|
March 8, 1996 |
|
ORIENTAL CONTAINERS LTD Vs. ENGINEERING WORKERS ASSOCIATION
|
July 19, 1996 |
|
ORIENTAL FIRE AND INSURANCE CO LTD Vs. G R PUROHIT
|
June 5, 1996 |
|
ORIENTAL FIRE GENERAL INSURANCE CO. LTD Vs. BHAARAT SWISS FOOTWEAR CO. PVT. LTD
|
June 26, 1996 |
|
ORIENTAL INSURANCE COMPANY LTD Vs. DROUPADI GANPAT
|
September 19, 1996 |
|
ORIENTAL INSURANCE COMPANY LTD Vs. ATMARAM GANPATI CHOUGULE
|
October 8, 1996 |
|
P D MEMORIAL EDUCATION SOCIETY NAGPUR Vs. NAGPUR UNIVERSITY
|
November 9, 1996 |
|
P K RAMKRISHNA Vs. NEELKANTH M KAMBLE
|
January 24, 1996 |
|
P NAVIN KUMAR Vs. BOMBAY MUNICIPAL CORPORATION
|
October 9, 1996 |
|
P S CONSTRUCTIONS Vs. STATE OF GOA
|
April 16, 1996 |
|
P. RAJARATHINAM Vs. STATE OF MAHARASHTRA
|
April 18, 1996 |
|
P.S.RAO Vs. STATE OF MAHARASHTRA
|
November 27, 1996 |
|
PADMAKAR ANANT BHAGWAT Vs. STATE OF MAHARASHTRA
|
August 26, 1996 |
|
PADMAKAR BALKRISHNA SAMANT Vs. STATE OF MAHARASHTRA
|
January 23, 1996 |
|
PANDEY AJAY BHUSHAN Vs. SURESHKUMAR BHIKAMCHAND
|
September 10, 1996 |
|
PANDHARINATH BHIKAJI VINDE Vs. STATE OF MAHARASHTRA
|
April 23, 1996 |
|
PANDIT OMKAR SAPKALE Vs. STATE OF MAHARASHTRA
|
November 6, 1996 |
|
PANDIT R JAGTAP Vs. RETURNING OFFICER TARUKHEDLE VIVIDH KARYAKARI SAHAKARI VIKAS SOCIETY LTD
|
March 12, 1996 |
|
PANDURANG DATATRAYA PATIL Vs. STATE OF MAHARASHTRA
|
April 22, 1996 |
|
PANDURANG KONDIBA PANGARE Vs. V.S.MATHKAR
|
September 11, 1996 |
|
PANDURANG KRISHNA FARATE Vs. STATE OF MAHARASHTRA
|
September 13, 1996 |
|
PANDURANG LIMABJI LANDE Vs. STATE OF MAHARASHTRA
|
October 18, 1996 |
|
PANDURANG LIMBAJI LANDE Vs. STATE OF MAHARASHTRA
|
October 17, 1996 |
|
Pandurang Sagun Salgaonkar Vs. State
|
June 9, 1996 |
|
PANDURANG TUKARAM ITHAPE Vs. STATE OF MAHARASHTRA
|
June 5, 1996 |
|
PANNALAL S S Vs. HITENDRA VISHNU THAKUR
|
March 14, 1996 |
|
PARAMJEETSING NANDE @ PAMM Vs. P.J. NAIK
|
April 15, 1996 |
|
PARASHRAM GANGADHAR FUGAT Vs. STATE OF MAHARASHTRA
|
June 14, 1996 |
|
PARESH KHATAU THAKKAR Vs. JOTENDRA P.THAKKAR
|
July 11, 1996 |
|
PARMESHWAR SIHORATAN BOHARA Vs. STATE OF MAHARASHTRA
|
November 7, 1996 |
|
PASCAL @ PASCO KINNY Vs. CILINA SYBIL KINNY
|
November 1, 1996 |
|
PEDNE TALUKA PRATHAMIK SHIKSHAK PAT SAUNSTHA LIMITED Vs. CENTRAL REGISTRAR OF CO OPERATIVE SOCIETIES AND JOINT SECRETARY TO GOVERNMENT OF INDIA
|
April 26, 1996 |
|
PEDRO JOAQUIM DE ROSARIO VAZ Vs. MARTA VAZ ALIAS MARTA FURTADO
|
August 2, 1996 |
|
PEER MOHAMMED LALLAN RANGARI Vs. STATE OF MAHARASHTRA
|
April 4, 1996 |
|
PEOPLE FOR ANIMALS Vs. ANIMAL WELFARE BOARD
|
July 16, 1996 |
|
PEOPLES FOR ANIMALS Vs. STATE OF GOA
|
December 20, 1996 |
|
PERFECT FOUNDRIES PRIVATE LIMITED Vs. STATE OF MAHARASHTRA
|
October 24, 1996 |
|
PETER D SOUZA Vs. RENT CONTROLLER
|
October 7, 1996 |
|
PETER FERNANDES Vs. STATE OF MAHARASHTRA
|
April 26, 1996 |
|
PETROLEUM EMPLOYEES UNION Vs. R.S. VERMA
|
June 17, 1996 |
|
PFIZER LIMITED Vs. UNION OF INDIA
|
June 3, 1996 |
|
PFIZER LTD Vs. UOI
|
March 7, 1996 |
|
PHIROZ MERWAN IRANI Vs. B.S. IRANI
|
October 11, 1996 |
|
PHOENIX MILLS LTD Vs. BALASAHEB DAGDOO HINGE
|
June 17, 1996 |
|
PIRAGONDA SHIDGONDA PATIL Vs. ICHALKARANJI URBAN CO-OP BANK LTD
|
October 17, 1996 |
|
PITAMBAR S.THAKUR Vs. STATE OF MAHARASHTRA
|
September 25, 1996 |
|
POONAM INVESTMENT CO PRIVATE LIMITED Vs. OIL AND NATURAL GAS COMMISSION
|
September 10, 1996 |
|
POONAM INVESTMENT COMPANY PRIVATE LIMITED Vs. OIL AND NATURAL GAS COMMISSION
|
October 9, 1996 |
|
POONAM INVESTMENT COMPANY PRIVATE LTD Vs. OIL & NATURAL GAS
|
October 10, 1996 |
|
POTEY BROTHERS Vs. UNION OF INDIA
|
September 3, 1996 |
|
POTEY BROTHERS Vs. UNION OF INDIA
|
March 9, 1996 |
|
PRABHAKAR ANANDRAO DHOTE Vs. PRESIDING OFFICER INDUSTRIAL COURT MAH
|
August 27, 1996 |
|
PRABHAKAR GAJANAN NAIK Vs. SOUTH KONKAN DISTILLERIES
|
July 15, 1996 |
|
PRABHAKAR NIVRUTTI DHAGE Vs. STATE OF MAHARASHTRA
|
November 27, 1996 |
|
PRABHAKAR SADASHIV PENURKAR Vs. STATE OF MAHARASHTRA
|
October 30, 1996 |
|
PRABHAKAR VITHOBAJI MESHRAM Vs. JAMNADAS PATRUJI KHOBRAGADE
|
November 4, 1996 |
|
PRADEEP KUMAR PILLAI Vs. C.D. SINGH
|
April 11, 1996 |
|
PRADEEP SHANKARRAO WALVEKAR Vs. STATE OF MAHARASHTRA
|
June 20, 1996 |
|
PRADEEP SHANTARAM KANGUTKAR Vs. SUPRIYA PRADEEP KANGUTKAR
|
July 26, 1996 |
|
PRADIP GULABRAO PAWAR Vs. STATE OF MAHARASHTRA
|
January 30, 1996 |
|
PRAFUL B. DESAI Vs. STATE OF MAHARASHTRA
|
February 22, 1996 |
|
PRAFULLA MATHURADAS SHAH Vs. STATE OF MAHARASHTRA
|
August 20, 1996 |
|
PRAHLADRAI AGARWAL Vs. NILKANT TRADING CO.
|
September 5, 1996 |
|
PRAKASH D BANDIWADEKAR Vs. KILLICK SLOTTED ANGLES
|
August 27, 1996 |
|
PRAKASH HALDANKAR Vs. BILL CARNEIRO
|
August 21, 1996 |
|
PRAKASH KESHAV SHRIDHANKOLI Vs. STATE OF MAHARASHTRA
|
December 10, 1996 |
|
PRAKASH MARUTIRAO SHERE Vs. STATE OF MAHARASHTRA
|
January 17, 1996 |
|
PRAKASH MURLIDHAR DALAL Vs. TATA ENGINEERING AND LOCOMOTIVE COMPANY LIMITED BOMBAY
|
January 17, 1996 |
|
PRAKASH SURANA Vs. SHESHMAL OTTARMAL JAIN
|
December 13, 1996 |
|
PRAKASH VISHWASRAO KOHOK Vs. STATE OF MAHARASHTRA
|
April 24, 1996 |
|
PRAKASH VISHWASRAO KOHOK Vs. STATE OF MAHARASHTRA
|
April 22, 1996 |
|
PRAKASH YESHWANT MANJAREKAR Vs. SATISH SAHNEY COMMISSIONER OF POLICE GREATER BOMBAY
|
March 27, 1996 |
|
PRAKASHNARAYAN SHAKTIA Vs. HOTEL CORPORATION OF INDIA LIMITED
|
October 7, 1996 |
|
PRALHAD DYANOBA GAJBHIYE Vs. STATE OF MAHARASHTRA
|
January 25, 1996 |
|
PRALHAD PUNDLIK MARATHE Vs. STATE OF MAHARASHTRA
|
October 4, 1996 |
|
PRALHAD S O ANANTRAM GAJBHIYE Vs. ADDITIONAL DISTRICT MAGISTRATE
|
October 16, 1996 |
|
PRAMILA LALBHAI DEBHOYA Vs. HARISH LALBHAI DEBHOYA
|
October 10, 1996 |
|
PRAMOD DHAMU MORE Vs. STATE OF MAHARASHTRA
|
December 11, 1996 |
|
PRAMOD MURLIDHAR JAGTAP Vs. STATE OF MAHARASHTRA
|
June 10, 1996 |
|
PRASANNA SUDARSHAN SHAH Vs. STATE OF MAHARASHTRA
|
July 25, 1996 |
|
PRATAP NARASINGHRAO PUPALA Vs. DAMYANTI LYDIA KUNDAR
|
June 24, 1996 |
|
PRATAPRAI TRAMBAKLAL MEHTA Vs. JAYANT NEMCHAND SHAH
|
January 18, 1996 |
|
PRAVEEN Vs. UTTARA
|
March 13, 1996 |
|
PRAVINKUMAR KAILASHCHANDRA SHUKLA Vs. STATE OF MAHARASHTRA
|
October 3, 1996 |
|
PREMIER AUTOMOBILE EMPLOYEES UNION Vs. K M DESAI
|
February 7, 1996 |
|
PREMILA SOMCHAND MAHAJAN Vs. STATE OF MAHARASHTRA
|
September 4, 1996 |
|
PREMJI HARIDAS AND CO Vs. MUNICIPAL CORPN OF GREATER BOMBAY
|
February 23, 1996 |
|
PREMLATA DIGAMBAR RAODEO Vs. PRINCIPAL ST PHELOMINES CONVENT HIGH
|
November 4, 1996 |
|
PREMNATH PANDURANG PATIL Vs. STATE OF MAHARASHTRA
|
December 18, 1996 |
|
PRESIDENT, SCHOOL COMMITTEE, MAHARASHTRA LIBERAL EDUCATION SOCIETY Vs. DINKAR MAHADEO DINDE
|
September 19, 1996 |
|
PRINGE DANDONA Vs. STATE OF MAHARASHTRA
|
October 16, 1996 |
|
PRITHVI KRISHNAN Vs. BHUPESH M.RATHOD
|
September 2, 1996 |
|
PRIYANKA KAMLESH SHUKLA Vs. STATE OF MAHARASHTRA
|
February 13, 1996 |
|
PUNAMCHAND BHAGCHAND SARDAR Vs. STATE OF MAHARASHTRA
|
July 19, 1996 |
|
PUNDALIK GANGADHAR SALI Vs. STATE OF MAHARASHTRA
|
June 26, 1996 |
|
PURANSINGH FATTESINGH OSAHAN Vs. MURLILAL CHANDIRAM PINJANI
|
October 31, 1996 |
|
PURUSHOTTAM B.ASOPHA Vs. KARAMCHAND JOIOMAL LULLA
|
October 8, 1996 |
|
PURUSHOTTAM PANDURANG NIPANE Vs. TARACHAND PURUSHOTTAM NIPANE
|
July 17, 1996 |
|
PURUSHOTTAMDAS Vs. MEERADEVI
|
July 11, 1996 |
|
PUSHPABEN MANOHAR JOSHI Vs. PINAKIN J.SHAH ASHIRWAD
|
September 10, 1996 |
|
QAISAR DEORAO DANDAWATE Vs. DEORAO UDHORAO DANDAWATE
|
July 27, 1996 |
|
R K AMINBHAVI Vs. MAHARASHTRA STATE ELECTRICITY BOARD
|
August 2, 1996 |
|
R K YADAV Vs. RAMESH S NAHAR
|
May 28, 1996 |
|
R S LANDGE Vs. SUNPRA ENERGY AND RECOVERY ENGINEERING PVT LTD
|
January 11, 1996 |
|
R W KHAN EX-ADDITIONAL DISTRICT AND SESSIONS JUDGE AT AURANGABAD Vs. STATE OF MAHARASHTRA
|
March 15, 1996 |
|
R.KANAN Vs. C.R. SHARE BROKING LTD
|
December 4, 1996 |
|
RADHAKISHAN SHIVKISAN DAMANI Vs. H.PADMANABHAO RAO
|
June 17, 1996 |
|
RADHESHYAM S O MANGALCHAND AGRAWAL Vs. MANGALCHAND S O BADRIPRASAD AGRAWAL
|
December 24, 1996 |
|
RADHIKA LINING LIMITED Vs. ECONOMIC DEVELOPMENT CORPORATION
|
July 24, 1996 |
|
RAFIQUE ABDUL MALIK Vs. STATE OF MAHARASHTRA
|
October 24, 1996 |
|
RAGHU KANHU JADHAV Vs. STATE OF MAHARASHTRA
|
October 7, 1996 |
|
RAGHU SAHEBRAO JADHAV Vs. STATE OF MAHARASHTRA
|
September 21, 1996 |
|
RAGHUNATH G RAHEJA Vs. MAHARASHTRA MEDICAL COUNCIL
|
January 11, 1996 |
|
RAGHUNATH HARISHCHANDRA SHRAVAN PATIL Vs. SCHEDULE TRIBE CASTE CERTIFICATE SCRUTINY COMMITTEE
|
March 15, 1996 |
|
RAGHUNATH SHANKAR PATIL Vs. DISTRICT DEPUTY
|
December 3, 1996 |
|
RAGHUVIR MHADU NAIK S O LATE MHADU NAIK Vs. PRAKASH KRISHNA SHET S O KRISHNA SHET MAJOR
|
June 21, 1996 |
|
RAHUL PRIYADARSHI DOCTOR Vs. MAHARASHTRA STATE BOARD OF SECONDARY AND HIGHER SECONDARY EDUCATION PUNE
|
July 9, 1996 |
|
RAICHAND NENSHI DEDHIA Vs. NUTAN GUJARATI
|
September 11, 1996 |
|
RAINBOW INDUSTRIES Vs. STATE GOVERNMENT OF MAHARASHTRA
|
July 26, 1996 |
|
RAJA SHARNAPPA ZINGE ANDOTHERS Vs. STATE OF MAHARASHTRA
|
March 21, 1996 |
|
RAJAN DINKARRAO PHARATE Vs. STATE OF MAHARASHTRA
|
October 16, 1996 |
|
RAJARAM COM PRODUCERS PUNJAB LIMITED Vs. SURYAKANT NITIN KUMAR GUPTA
|
January 22, 1996 |
|
RAJARAM RAGHUNATH DAREKAR Vs. STATE OF MAHARASHTRA
|
September 21, 1996 |
|
RAJARAM RAOSAHEB JACHAK Vs. STATE OF MAHARASHTRA
|
December 17, 1996 |
|
RAJARAM S/O MANGO PATIL Vs. STATE OF MAHARASHTRA
|
August 8, 1996 |
|
RAJASHRI RAJENDRA SHASANE Vs. RAJENDRA BABULAL SHASANE
|
September 27, 1996 |
|
RAJENDRA Vs. LEELA
|
June 26, 1996 |
|
RAJENDRA ALIAS RAJU PANDHARI DESAI Vs. STATE OF MAHARASHTRA
|
September 19, 1996 |
|
RAJENDRA BABURAO GHOLAP SHRI CHHATRAPATI SAHAKARI SAKHAR KARKHANA LIMITED Vs. DATTATRAYA KASHINATH JAMDAR
|
October 17, 1996 |
|
RAJENDRA DATTATRAY GAIKWAD Vs. TRANSPORT MANAGER,
|
December 2, 1996 |
|
RAJENDRA ELECTRICAL INDUSTRIES LTD Vs. RONUK INDUSTRIES LIMITED
|
October 21, 1996 |
|
RAJENDRA MAROTRAO PATHARE Vs. STATE OF MAHARASHTRA
|
September 23, 1996 |
|
RAJENDRA MARUTI KAMBLE NAJARDALE Vs. STATE OF MAHARASHTRA
|
September 13, 1996 |
|
RAJENDRA S O MAROTRAO PATHARE Vs. STATE OF MAHARASHTRA
|
September 25, 1996 |
|
RAJESH @ CHHOTU SHANTARAM RAUT Vs. STATE OF MAHARASHTRA
|
August 29, 1996 |
|
RAJESH ADIWAL Vs. STATE OF MAHARASHTRA
|
September 30, 1996 |
|
RAJESH NARAYAN MESEKAR Vs. STATE OF MAHARASHTRA
|
September 30, 1996 |
|
RAJESHWAR BALAJIRAO PANCHAL Vs. STATE OF MAHARASHTRA
|
June 12, 1996 |
|
RAJESHWARI MAHADEO TRIPATHI Vs. NARHARI GOVIND SALGAONKAR
|
October 9, 1996 |
|
RAJKUMAR D GOVINDANI Vs. COLLECTOR OF PUNE
|
November 7, 1996 |
|
RAJKUMARSINGH S O DR K B SINGH Vs. AMRAVATI UNIVERSITY
|
April 23, 1996 |
|
RAJU Vs. STATE OF MAHARASHTRA
|
October 16, 1996 |
|
RAJU ALIAS RAGHUNATH WAMAN BARDE Vs. STATE OF MAHARASHTRA
|
October 17, 1996 |
|
RAJU BABURAO WAIRAL Vs. STATE OF MAHARASHTRA
|
October 4, 1996 |
|
RAJU MANSUKHLAL DESAI Vs. UNION OF INDIA
|
September 12, 1996 |
|
RAJU VITHAL PAWAR Vs. STATE OF MAHARASHTRA
|
April 10, 1996 |
|
RAJUBHAI CHUNILAL PUROHIT Vs. D K JAINS
|
December 10, 1996 |
|
RAM GOVINDRAM MURJANI Vs. C.D. SINGH
|
September 30, 1996 |
|
RAM SHIROMANI SONI Vs. BOMBAY DOCK LABOUR BOARD
|
December 6, 1996 |
|
RAM SHIROMANI SONI Vs. BOMBAY DOCK LABOUR BOARD BOMBAY
|
June 12, 1996 |
|
RAM SHIROMANI SONI Vs. BOMBAY DOCK LABOUR BOARD, BOMBAY
|
June 14, 1996 |
|
RAMA PATILBA GUNJAL Vs. VITHAL TULSHIRAM GUNJAL
|
June 26, 1996 |
|
RAMAKANT WAMANRAO DESHPANDE Vs. STATE OF MAHARASHTRA
|
August 21, 1996 |
|
RAMANUJ SHIV VILAS SINGH Vs. STATE OF MAHARASHTRA
|
October 16, 1996 |
|
RAMBHAU PIRAJI NAZARE Vs. TRIMURTY INDUSTRIAL CO-OP. SOCIETY LTD
|
September 12, 1996 |
|
RAMCHAND GOBINDRAM GURNANI Vs. STATE OF MAHARASHTRA
|
December 13, 1996 |
|
RAMCHAND NARIANDAS Vs. ANIL JOLLY
|
July 16, 1996 |
|
RAMCHANDRA BALA RANADIVE Vs. STATE OF MAHARASHTRA
|
June 28, 1996 |
|
RAMCHANDRA D ERANDE Vs. UNION OF INDIA
|
October 7, 1996 |
|
RAMCHANDRA MAHADEO JADHAV Vs. STATE OF MAHARASHTRA
|
September 21, 1996 |
|
RAMCHANDRA VITHOBA MORE Vs. SHAMRAO SITARAM DALVI
|
September 2, 1996 |
|
RAMDAS B KOTIAN Vs. BANK OF BARODA
|
February 12, 1996 |
|
RAMDAS LAHUJI POTE Vs. WARLU TAIRAM FALKE
|
April 3, 1996 |
|
RAMDAS S O ZAPARAJI SHAHANE Vs. STATE OF MAHARASHTRA
|
February 5, 1996 |
|
RAMEHAT KHAN S O DULAKHAN PATHAN Vs. STATE OF MAHARASHTRA
|
December 6, 1996 |
|
RAMESH Vs. GRAMIN UDDAR SOCIETY
|
January 10, 1996 |
|
RAMESH @ DAGDYA KUMBWARE Vs. STATE OF MAHARASHTRA
|
November 29, 1996 |
|
RAMESH ALIAS WAGHARI RAMESH BOMBAY Vs. SATISH SAHNEY COMMISSIONER OF POLICE GREATER BOMBAY
|
March 25, 1996 |
|
RAMESH AMBADASRAO JOSHI Vs. STATE OF MAHARASHTRA
|
January 18, 1996 |
|
RAMESH BHAGWAN MANJREKAR Vs. STATE OF MAHARASHTRA
|
July 5, 1996 |
|
RAMESH BHAGWAN MANJREKAR Vs. STATE OF MAHARASHTRA
|
May 7, 1996 |
|
RAMESH GANPATRAO WANKHEDE Vs. WORKS MANAGER CENTRAL WORKSHOP MAHARASHTRA STATE ROAD TRANSPORT CORPORATION
|
November 9, 1996 |
|
RAMESH GAUTAM PATIL Vs. STATE OF MAHARASHTRA
|
June 19, 1996 |
|
RAMESH GOPALRAO JADHAV Vs. STATE OF MAHARASHTRA
|
December 10, 1996 |
|
RAMESH HIMMATRAO KAWADE Vs. PRASANNA NEMICHAND MEHAR
|
October 25, 1996 |
|
RAMESH KHIMJI BORICHA Vs. STATE OF MAHARASHTRA
|
July 1, 1996 |
|
RAMESH NANA GHORPADE Vs. STATE OF MAHARASHTRA
|
March 11, 1996 |
|
RAMESH RAMRAO HATE Vs. PARVEZ B BHESANIA
|
October 4, 1996 |
|
RAMESH SHRIKRISHNA DHORE Vs. COMMISSIONER OF STATE EXCISE BOMBAY
|
October 31, 1996 |
|
RAMESH TULSIDAS BHATIA Vs. PRINCIPAL SECRETARY
|
October 17, 1996 |
|
RAMKRISHAN SHANKAR AVHAD Vs. RAJENDRA JAGANNATH PARIKH
|
April 25, 1996 |
|
RAMKRISHNA S O SHANKARRAO RAUT Vs. MAHARASHTRA STATE ROAD TRANSPORT CORPORATION
|
March 1, 1996 |
|
RAMKRISHNA TUKARAM DAWARE Vs. SATARA TALUKA SHETKAR SAHAKARI
|
September 13, 1996 |
|
RAMNIKLALBHAI V SHAH Vs. MAHARASHTRA SLUM AREAS IMPROVEMENT CLEARANCE AND RE DEVELOPMENT TRIBUNAL BOMBAY
|
February 28, 1996 |
|
RAMPRASAD WAMANRAO KADAM BORDIKAR Vs. STATE OF MAHARASHTRA
|
February 26, 1996 |
|
RAMRATAN ZURAI Vs. ASHOK CHEMICAL COMPANY
|
August 20, 1996 |
|
RAMSWAROOP Vs. STATE OF MAHARASHTRA
|
April 9, 1996 |
|
RAMU PRABHU TEJI Vs. STATE OF MAHARASHTRA
|
June 7, 1996 |
|
RAMU PRABHU TEJI Vs. STATE OF MAHARASHTRA
|
July 6, 1996 |
|
RANJANA PRASHANT RATHI Vs. STATE OF MAHARASHTRA
|
September 27, 1996 |
|
RANJIT N. MAJMUDAR Vs. ASHUTOSH R. MAJMUDAR
|
March 7, 1996 |
|
RANWOLPH CHARLES LUKA Vs. UNION OF INDIA
|
January 23, 1996 |
|
RASHIDABI Vs. LAXMIBAI BABASAHEB BHALEKAR
|
June 26, 1996 |
|
RASHTRAPAL Vs. STATE OF MAHARASHTRA
|
January 18, 1996 |
|
RASHTRIYA P W D EMPLOYEES UNION Vs. DISTRICT COLLECTOR NAGPUR
|
February 27, 1996 |
|
RATNAPRABHA VITTHAL BHISE Vs. GIRISHKUMAR RUPCHAND GADIA
|
July 11, 1996 |
|
RATNAPRABHA VITTHAL BHISE Vs. GIRISHKUMAR RUPCHAND GADIA
|
July 17, 1996 |
|
RAUF KHAN INAYAT KHAN Vs. STATE OF MAHARASHTRA
|
August 6, 1996 |
|
RAVINDRA ANANT DESHMUKH Vs. CITY AND INDUSTRIAL DEVELOPMENT CORPORATION OF MAHARASHTRA LIMITED
|
July 24, 1996 |
|
RAVINDRA BABURAO SUTAR Vs. MANISHA RAVINDRA SUTAR
|
December 23, 1996 |
|
RAVINDRA HIRALA UNECHA Vs. STATE OF MAHARASHTRA
|
September 13, 1996 |
|
RAVINDRA KONDIBA POL Vs. STATE OF MAHARASHTRA
|
August 20, 1996 |
|
RAVINDRA LALBACHAN TIWARIL Vs. NIRMALADEVI VIJAYNARAYAN DWIVEDI
|
December 23, 1996 |
|
RAVIRAO S/O GANPATRAO TALEY Vs. STATE OF MAHARASHTRA
|
August 19, 1996 |
|
RAVJIBHAI CHHOTUBHAI PATEL Vs. ORIENTAL INSURANCE COMPANY LIMITED
|
March 1, 1996 |
|
RAYMOND @ RINKY JANBUX PATEL Vs. STATE OF MAHARASHTRA
|
December 12, 1996 |
|
RAYMOND WOOLLEN MILLS LIMITED Vs. STATE OF MAHARASHTRA
|
December 2, 1996 |
|
RAZIABEGUM WIDOW OF SHAIKH LAL Vs. VINAYAK NANA PAWAR
|
October 3, 1996 |
|
REGIONAL DIRECTOR E S I CORPORATION Vs. PRABHAKAR V VIBHANDIK
|
September 4, 1996 |
|
REGIONAL DIRECTOR, SUB Vs. M/S. FABRIL GASOSA, BORIM, PONDA
|
August 28, 1996 |
|
RENU MOHAN MALKANI Vs. COMMISSIONER, MUNICIPAL CORPORATION FOR GREATER BOMBAY
|
August 23, 1996 |
|
RENU W/O MOHANLAL HARISINGHANI Vs. MOHANLAL HARISINGHANI
|
December 23, 1996 |
|
REPUBLICAN SANGHATIT KAMGAR CHALWAL MAHARASHTRA RAJYA A TRADE UNION Vs. INTERNATIONAL AIRPORT
|
March 6, 1996 |
|
RESIDENT DEPUTY COLLECTOR PUNE Vs. G N LANDGE SINCE DECD
|
November 27, 1996 |
|
RESIDENT DEPUTY COLLECTOR PUNE Vs. G N LANDGE SINCE
|
November 28, 1996 |
|
RICHARDSON AND CRUDDAS 1972 LIMITED Vs. ASSOCIATION OF ENGINEERING WORKERS
|
February 20, 1996 |
|
RISHI KUMAR Vs. MAHESH CHANDRA AGARWAL
|
July 8, 1996 |
|
ROBERT ANTHONY CHINDORE Vs. A K AGARWAL
|
March 26, 1996 |
|
ROHINI MAHAVIR GODSE Vs. STATE OF MAHARASHTRA
|
April 6, 1996 |
|
ROHINI MAHAVIR GODSE Vs. STATE OF MAHARASHTRA
|
June 4, 1996 |
|
RUKMINIBAI RAMCHANDRA PAWAR Vs. LAXMANRAO SHANKARRAO SHINDE
|
July 25, 1996 |
|
RUPAREL BROTHERS BOMBAY PRIVATE LIMITED Vs. UNION OF INDIA
|
June 20, 1996 |
|
RUPAREL BROTHERS BOMBAY PVT LIMITED Vs. UNION OF INDIA
|
June 19, 1996 |
|
S C BROTHERS BOMBAY Vs. SARVA SHRAMIK SANGH
|
August 12, 1996 |
|
S N PURI S O L SHADIRAM Vs. N BANERJEE DEPUTY CHIEF CONTROLLER OF IMPORTS AND EXPORTS
|
April 22, 1996 |
|
S NIRANJAN SINGH KARAMSINGH Vs. BHAUSAHEB KUSHABA BHISE
|
March 15, 1996 |
|
S S WILSON AND CO SOLAPUR Vs. PRABHAKAR ANANT CHONKAR
|
June 4, 1996 |
|
S V SALGAOCAR Vs. SPECIAL LAND ACQUISITION OFFICER AND ANOTHE
|
July 20, 1996 |
|
S.L.A.O. Vs. ST.ANDREW'S AND ST.COLUMBIA'S CHURCH
|
September 6, 1996 |
|
S.M. DODIYA Vs. SYNDICATE BANK
|
October 31, 1996 |
|
S.P. BHANUSHALI Vs. STATE OF MAHARASHTRA
|
April 24, 1996 |
|
SACHHIDANAND T GAVALI Vs. BANK OF INDIA
|
June 17, 1996 |
|
SADASHIV SIDRAM GAIKWAD Vs. STATE OF MAHARASHTRA
|
July 4, 1996 |
|
SADGURU R KOLMULE Vs. DEPUTY COLLECTOR OF NORTH GOA DIVISION PANAJI
|
January 16, 1996 |
|
SADHANA BABURAO GARJE Vs. STATE OF MAHARASHTRA
|
January 19, 1996 |
|
SADHANA TEXTILE MILLS PRIVATE LIMITED Vs. S S HIRURKAR
|
April 10, 1996 |
|
SADIK ALI MOHMAD BAKSHA Vs. STATE OF MAHARASHTRA
|
October 24, 1996 |
|
SAFIYABI WD O JAMILKHAN PATHAN Vs. WAMANRAO S O ANANDRAOJI SURKAR
|
October 15, 1996 |
|
SAHEBLAL HUSENSAHEB MUJAWAR Vs. RAM LAXMAN JADHAV
|
October 1, 1996 |
|
SAHEBRAO KACHRU PATIL DONGAONKAR Vs. ASHOK RAJARAM PATIL DONGAONKAR
|
November 7, 1996 |
|
SAHYADRI SAHAKARI SAKHAR KARKHANA LTD Vs. HOOGHLY MILLS PROJECTS LTD
|
August 13, 1996 |
|
SAILS INDIA Vs. RITA M RUPANI
|
September 24, 1996 |
|
SAJANDAS CHHATARAM HIRANANDANI Vs. MANAGING OFFICER/TAHASILDAR
|
July 23, 1996 |
|
SALGAOCAR MINING INDUSTRIES LIMITED Vs. STATE OF GOA
|
April 16, 1996 |
|
SALMONA VILLA CO OPERATIVE HOUSING SOCIETY LIMITED Vs. MARY FERNANDES
|
October 16, 1996 |
|
SAMEER SULEMAN SHAMA Vs. STATE OF MAHARASHTRA
|
December 17, 1996 |
|
SAMIR S/O SHASHIKANT MALVIYA Vs. STATE OF MAHARASHTRA
|
August 29, 1996 |
|
SAMPAT @ LALA NANA JAGANATH JAGTAP Vs. STATE OF MAHARASHTRA
|
September 27, 1996 |
|
SAMPAT DAULAT PAWAR Vs. STATE OF MAHARASHTRA
|
August 13, 1996 |
|
SAMPAT S O ZINGU Vs. FAROOQ ALI S O CHUNNILAL
|
July 17, 1996 |
|
SANDEEP ATMARAM PARWAL Vs. STATE OF MAHARASHTRA
|
August 31, 1996 |
|
SANDEEP ATMARAM PARWAL Vs. STATE OF MAHARASHTRA
|
September 6, 1996 |
|
SANDOZ INDIA LTD Vs. SANDOZ INDIA LTD
|
November 28, 1996 |
|
SANDU KESHAVSINGH SHINDE Vs. RAMSINGH MAHASINGH SHINDE
|
March 12, 1996 |
|
SANDVIK ASIA LTD Vs. STATE OF MAHARASHTRA
|
July 4, 1996 |
|
SANGLI DISTRICT CO-OPERATIVE BANK LTD Vs. D K PATIL
|
September 20, 1996 |
|
SANGTO HARI DEVIDAS (SINCE DECEASED BY LRS.) Vs. DEVALAYA OF SHRI LAKHNESHWAR OF MURKUD IN CANACONA TALUKA
|
March 2, 1996 |
|
SANJAY ALIAS RAVINDRA N GAIKWAD Vs. STATE OF MAHARASHTRA
|
March 11, 1996 |
|
SANJAY ALIAS SANJU JUMMAN CHAWARE Vs. STATE OF MAHARASHTRA
|
October 3, 1996 |
|
SANJAY ANKUSH SONURLEKAR Vs. STATE OF MAHARASHTRA
|
June 10, 1996 |
|
SANJAY DAGADU JADHAV Vs. STATE OF MAHARASHTRA TO BE SERVED
|
October 25, 1996 |
|
SANJAY RAVISHANKAR BAJPAI Vs. BALKRISHNA PANDEY
|
October 7, 1996 |
|
SANJAY SHANKAR JADHAV Vs. STATE OF MAHARASHTRA
|
April 22, 1996 |
|
SANJAY SHIVKUMAR SOOD Vs. STATE OF MAHARASHTRA
|
June 13, 1996 |
|
SANJEEV M GORWADKAR Vs. STATE OF MAHARASHTRA
|
December 19, 1996 |
|
SANJIVRAJE VIJAYSINHA NAIKNIMBALKAR Vs. RAJAN DINKARRAO PHARATE
|
December 13, 1996 |
|
SANTOSH ARJUN SHINDE Vs. STATE OF MAHARASHTRA
|
October 16, 1996 |
|
SANTOSH PRALHAD JADHAV Vs. R.D.TYAGI
|
October 4, 1996 |
|
SANTOSH SHIKAJI LOKHANDE Vs. SHANTABAI
|
June 13, 1996 |
|
SANTOSH SITARAM NAHARKAR Vs. STATE OF MAHARASHTRA
|
October 7, 1996 |
|
SARANGDHAR NAMDEO MASANE Vs. CIVIL JUDGE JUNIOR DIVISION
|
March 12, 1996 |
|
SARASWAT CO OP BANK EMPLOYEES UNION Vs. STATE OF MAHARASHTRA
|
March 14, 1996 |
|
SARDAR S SURENDRASINGH AHLUWALIA Vs. STATE OF MAHARASHTRA
|
December 10, 1996 |
|
SARDESAI TRANSHIPPERS PRIVATE LIMITED Vs. STATE OF GOA
|
November 7, 1996 |
|
SARDESAI TRANSHIPPERS PVT LTD Vs. STATE OF GOA
|
July 11, 1996 |
|
SARJERAO LIMBAJI RATHOD Vs. SUKHADEO KRISHNARAO KADAM
|
December 12, 1996 |
|
SARVA SHRAMIK SANGH Vs. J D JAMDAR
|
February 20, 1996 |
|
SATCHIDANAND KAKODKAR Vs. SPECIAL LAND ACQUISITION OFFICER
|
October 30, 1996 |
|
SATINDER ANAND ALIAS SWEETY Vs. MAHANAGER TELEPHONE NIGAM LIMITED
|
December 24, 1996 |
|
SATISH B KADHE Vs. MAHARASHTRA SLUM AREAS IMPROVEMENT CLEARANCE AND RE DEVELOPMENT TRIBUNAL BOMBAY
|
February 28, 1996 |
|
SATISH KUMAR GULABCHAND JAIN Vs. CHIEF PERSONAL MANAGER WESTERN COAL FIELDS LTD
|
October 18, 1996 |
|
SATISH NARAYAN ATE Vs. STATE OF MAHARASHTRA
|
February 19, 1996 |
|
SATISH SOLVANT EXTRACTIONS PRIVATE LIMITED Vs. NEW INDIA ASSURANCE COMPANY LIMITED
|
January 9, 1996 |
|
SATWA WAKODE Vs. STATE OF MAHARASHTRA
|
January 23, 1996 |
|
SATYANARAYAN H.PODDAR Vs. SATYABHAMA JWALAPRASAD RUNGTA
|
September 19, 1996 |
|
SATYAWAN NARAYAN DEWOOLKAR Vs. NATIONAL TEXTILE CORPORATION
|
March 29, 1996 |
|
SAUDI ARABIAN AIR LINES BOMBAY Vs. SALIM GANDHI
|
June 24, 1996 |
|
SAVIO O FERNANDES Vs. STATE ELECTION COMMISSIONER
|
February 22, 1996 |
|
SAVITRI G SACHNANDANI Vs. STATE OF MAHARASHTRA
|
April 18, 1996 |
|
SAYAD NOOR SYED MUSA Vs. STATE OF MAHARASHTRA
|
March 19, 1996 |
|
SAYED AHMED QURESHI Vs. STATE OF MAHARASHTRA
|
October 10, 1996 |
|
SHABBIR AHMED NOORMOHAMED SHAIKH Vs. UNION OF INDIA
|
August 31, 1996 |
|
SHABIRABI RAHIMTULLA SHAIKH Vs. SATISH SAHNEY COMMISSIONER OF POLICE
|
October 28, 1996 |
|
SHAFI AHMED KHUDABUX KAZI Vs. HASHMATBI HAJJUMIYA MOGAL
|
July 15, 1996 |
|
SHAFIYA RUSTAM KHAN Vs. STATE OF MAHARASHTRA
|
October 28, 1996 |
|
SHAH GORDON ARTS PVT. LTD Vs. EVERSHINE PICTURES
|
July 26, 1996 |
|
SHAH THAKUR Vs. NATIONAL BANK FOR AGRICULTURAL
|
September 3, 1996 |
|
SHAHADABI M ISAK Vs. ABDUL AJIJ ABDUL LATIF
|
January 25, 1996 |
|
SHAHBUDDIN MEHBOOB BADSHAH JARIWALA Vs. STATE OF MAHARASHTRA
|
August 2, 1996 |
|
SHAIK IDRIS SHAHEBJUN Vs. K.L. VERMA
|
September 9, 1996 |
|
SHAIKH ABDUL REHMAN Vs. MANUEL BARRETO XAVIER
|
August 19, 1996 |
|
SHAIKH SALEEM AMEEN SAYYED Vs. STATE OF MAHARASHTRA
|
September 3, 1996 |
|
SHAIKH SHAKIL ANWAR Vs. STATE OF MAHARASHTRA
|
March 12, 1996 |
|
SHAILAJA SHETTY Vs. SATISH SAHNEY
|
April 17, 1996 |
|
SHAKEEL SAITMUSTAFA AHMAD ALI MERCHANT Vs. C D SINGH
|
June 17, 1996 |
|
SHAKTI PRINTS PVT. LTD Vs. MUNICIPAL CORPORATION OF GR.BOMBAY
|
June 10, 1996 |
|
SHAKUNTALA MOTIRAM PATIL Vs. K S SHINDE
|
April 11, 1996 |
|
SHAKUNTALA PRALHAD VHATKAR Vs. PRALHAD BHIMRAO VHATKAR
|
March 26, 1996 |
|
SHAKUNTALABAI Vs. BABAN
|
July 1, 1996 |
|
SHALINIBAI Vs. PRAKASH
|
January 15, 1996 |
|
SHAM ALIAS RAJU R ANPUR Vs. STATE OF MAHARASHTRA
|
July 31, 1996 |
|
SHAM KISAN ADULKAR Vs. CHAIRMAN & DY.DIRECTOR
|
October 30, 1996 |
|
SHAMA PARVESHCHANDRA BATRA Vs. HAJABAI C RANAVAT
|
October 18, 1996 |
|
SHAMIMANO MOHAMMAD RAFIQUE SHAIKH Vs. SATISH SAHNEY THE COMMISSIONER OF POLICE POLICE GREATER BOMBAY
|
April 8, 1996 |
|
SHANKAR BASVANT MOSALGI Vs. STATE OF MAHARASHTRA
|
June 26, 1996 |
|
SHANKAR MALYA PAWAR Vs. STATE OF MAHARASHTRA
|
October 15, 1996 |
|
SHANKAR NARAYAN BHADOLKAR ALIAS YADAV Vs. STATE OF MAHARASHTRA
|
August 7, 1996 |
|
SHANKAR PANDHARINATH KHAND Vs. NEELA VIJAYKUMAR KULKARNI
|
March 19, 1996 |
|
SHANKAR VENKATRAO CHEBALE Vs. STATE OF MAHARASHTRA
|
June 19, 1996 |
|
SHANKAR YELLAPPA JADHAV Vs. RAMCHANDRA RAJARAM SHANKE
|
April 4, 1996 |
|
SHANKARPRASAD GOPALPRASAD PATHAK Vs. LOKMAT NEWSPAPERS PRIVATE LIMITED
|
November 6, 1996 |
|
SHANKARRAO SAKHARAMJI SUPARE Vs. B J LOYA JOINT CHARITY COMMISSIONER
|
November 4, 1996 |
|
SHANKARRAO YESHVANTRAO CHAVAN Vs. HARI BABAJI PATIL
|
September 9, 1996 |
|
SHANTABAI GANESH JOSHI Vs. ANANT KESHAV JOSHI PUSHIRAKAR
|
October 24, 1996 |
|
SHANTARAM JANU RAUT Vs. CLARADAS LOURDS
|
July 12, 1996 |
|
SHANTARAM SONUJI WANKHEDKAR SINCE Vs. NIVRUTTI FAKIRA KABADE SINCE
|
June 17, 1996 |
|
SHANTI DEVI Vs. COMMANDING OFFICER
|
August 19, 1996 |
|
SHANTIBAI SOPAN BHISE Vs. DY. COLLECTOR AND COMPETENT
|
November 28, 1996 |
|
SHANTILAL JAWRILAL NAHATA Vs. SUSHIL BUILDERS P LTD
|
April 15, 1996 |
|
SHARAD Vs. SITA RAM
|
April 3, 1996 |
|
SHARAD GAJANAN GODSE Vs. STATE OF MAHARASHTRA
|
September 10, 1996 |
|
SHARAD SHANKARRAO MANE Vs. ASHABAI SHRIPATI MANE
|
September 25, 1996 |
|
SHARAYU YADAVRAO BARDE Vs. SINDHUBAI
|
June 12, 1996 |
|
SHARIFA ABUBAKER ZARIWALA Vs. UNION OF INDIA
|
July 11, 1996 |
|
SHASHIKANT KARBOTKAR Vs. SURESH R KARBOTKAR
|
February 7, 1996 |
|
SHASHIKANT KARBOTKAR Vs. SURESH R KARBOTKAR
|
July 2, 1996 |
|
SHAUKAT ALI SAYYED RASHID Vs. STATE OF MAHARASHTRA
|
August 12, 1996 |
|
SHAUKATALI IBRAHIM RANGREZ Vs. MOHOMMAD SIRAJ
|
July 11, 1996 |
|
SHEELA RAMESH KINI Vs. UNION OF INDIA
|
September 20, 1996 |
|
SHEIKH MOHAMMAD S O SHEIKH GULAB Vs. ADDITIONAL COMMISSIONER
|
January 7, 1996 |
|
SHEIKH MUSTAQ SK HUSSAIN Vs. STATE OF MAHARASHTRA
|
August 8, 1996 |
|
SHETKARI SAHAKARI SAKHAR KARKHANA LIMITED Vs. STATE OF MAHARASHTRA
|
March 11, 1996 |
|
SHIRELY N.RAJWANI Vs. MUNICIPAL CORP. OF GR. BOMBAY
|
June 25, 1996 |
|
SHIRIN RUSTOM UNWALA Vs. MANILAL HARI RATHOD
|
August 23, 1996 |
|
SHIRISHKUMAR RANGRAO PATIL Vs. STATE OF MAHARASHTRA
|
April 26, 1996 |
|
SHIRWAIKARS ELECTRICAL ENTERPRISES Vs. EXECUTIVE ENGINEER WORKS DIVISION XII PHE
|
December 16, 1996 |
|
SHIVAHARI DNYANDEO KAULKAR Vs. DIGAMBAR MAHADEO ALSI
|
April 22, 1996 |
|
SHIVAJI GOVIND KALE Vs. STATE OF MAHARASHTRA
|
October 15, 1996 |
|
SHIVAJI JOTIRAM JADHAV Vs. CHIEF EXECUTIVE OFFICER
|
October 30, 1996 |
|
SHIVAJI KRISHNA GAIKWAD Vs. TELECOM DISTRICT ENGINEER
|
September 5, 1996 |
|
SHIVAJI KRISHNA GAIKWAD Vs. TELECOM DISTRICT ENGINEER
|
May 9, 1996 |
|
SHIVAJI PUNDALIK KENE Vs. STATE OF MAHARASHTRA
|
December 12, 1996 |
|
SHIVAJI SAKHARAM SHELAR Vs. R.H. MENDOGA
|
October 4, 1996 |
|
SHIVAJIRAO BALWANTRAO PATIL Vs. VILASRAO DEGLOJIRAO DESHMUKH
|
April 17, 1996 |
|
SHIVENDRA SANSGURI Vs. ADINEO
|
February 5, 1996 |
|
SHIVJI MALJI GINDARA Vs. STATE OF MAHARASHTRA
|
June 13, 1996 |
|
SHIVKANT @ BHAIYA KAILASNATH VAJPAYEE Vs. R.H.MENDOCA
|
October 17, 1996 |
|
SHIVRAJ VASANT BHAGWAT Vs. SHEVANTA DATTARAM INDULKAR
|
September 27, 1996 |
|
SHIVRAJ VASANT BHAGWAT Vs. SMT. SHEVANTA DATTARAM INDULKAR AND ANOTHER
|
September 25, 1996 |
|
SHIVRAM S O JAIRAM Vs. TUKARAM S O RAGHOJI AGE
|
December 8, 1996 |
|
SHIVRAM SHRIDHAR KALE Vs. BALASAHEB NABAJIRAO NAGEWADE
|
October 1, 1996 |
|
SHIVRAYA S O KALAPPA Vs. BASWANTRAO S O RACHAPPA
|
March 7, 1996 |
|
SHIVSHARAN HANMATAPPA BIRAJDAR PATIL Vs. NARSAYYA NARAYAN ADAM
|
April 25, 1996 |
|
SHOBHA RAVI SHETTY Vs. STATE OF MAHARASHTRA
|
August 2, 1996 |
|
SHOBHANA SHANKAR PATIL Vs. RAMCHANDRA SHIRODKAR
|
February 14, 1996 |
|
SHRAVAN BABURAO DINKAR Vs. N B HIRVE
|
September 25, 1996 |
|
SHRAWAN NATHU KANNUAR Vs. ANJANABAI SHRAWAN KANNUAR
|
April 23, 1996 |
|
SHRI DENNY FERNANDES Vs. SHRI FRANCISCO SOUZA
|
July 12, 1996 |
|
SHRI GREGORIO MENINO JOSE VAZ Vs. SHRI SHRIKANT CHARI AND OTHERS
|
September 6, 1996 |
|
SHRI OLENZORIO LOBO AND OTHERS Vs. MRS. SOPHIA AGAPITA MASCARENHAS
|
September 13, 1996 |
|
SHRI SHANKAR ARJUN GAONKAR AND ORS. Vs. THE CO-OPERATIVE TRIBUNAL OF GOA AND ORS.
|
November 1, 1996 |
|
SHRIDHAR SHANTARAM TILVE Vs. STATE OF MAHARASHTRA
|
October 31, 1996 |
|
SHRIKANT MADHUKAR PANADI Vs. STATE OF MAHARASHTRA
|
December 16, 1996 |
|
SHRIKANT R SHIRDOKAR Vs. XABIRABI SHAIK KADAR
|
September 12, 1996 |
|
SHRIPAT ANANT SHETE Vs. STATE OF MAHARASHTRA
|
December 5, 1996 |
|
SHRIPATI KASHINATH AMBEDE Vs. STATE OF MAHARASHTRA
|
August 2, 1996 |
|
SHRIRAM GANPAT LANDE Vs. STATE OF MAHARASHTRA
|
October 30, 1996 |
|
SHRIRAM SAHAKARI SAKHAR KARKHANA LTD Vs. DIRECTOR OF SUGAR AND ADDITIONAL REGISTRAR CO OP SOCIETIES
|
March 22, 1996 |
|
SHRIRANG SHANKAR LOKHANDE Vs. STATE OF MAHARASHTRA
|
June 9, 1996 |
|
SHYAMSUNDER G.KHANDELWAL Vs. INSPECTOR OF POLICE,
|
September 6, 1996 |
|
SILVESTRE MASCARENHAS AND ANOTHER Vs. ROMANO LUIS FERNANDES AND OTHER
|
July 16, 1996 |
|
SIRUR MUNICIPAL COUNCIL Vs. STATE OF MAHARASHTRA
|
February 14, 1996 |
|
SITARAM S O BHAGWANSAHI KHANDELWAL Vs. SHRIRAM DURGADAS PURI
|
August 5, 1996 |
|
SITARAM TUKARAM DANDGAVAL SINCE DECD Vs. SUMATILAL CHINDULAL BURAD
|
November 8, 1996 |
|
SITARAM VITHAL NAIK Vs. PRECIOSO SEQUERIA
|
November 26, 1996 |
|
SMT. LAXMAVA HANUMANTAPPA LAMANI Vs. JUPITER CONST. COMPANY AND ANOTHER
|
June 5, 1996 |
|
SMT. LEELAVATI SAHADEV GOVEKAR Vs. VAIKUNTH VINAYAK
|
September 23, 1996 |
|
SOMRAS DISTILLERS Vs. STATE OF MAHARASHTRA
|
January 22, 1996 |
|
SOMWARYA RAGHUNATH BAJAGE Vs. STATE OF MAHARASHTRA
|
October 9, 1996 |
|
SONABAI DATTATRAYA BORADE Vs. L HMINGLIANA
|
September 4, 1996 |
|
SONALI DEVENDRAKUMAR NIMAL Vs. STATE OF MAHARASHTRA
|
September 27, 1996 |
|
SONIA FISHERIES Vs. UNION OF INDIA
|
August 14, 1996 |
|
SOPAN MARUTI THOPTE Vs. PUNE MUNICIPAL CORPORATION
|
February 9, 1996 |
|
SOU. JAYASHREE ASHOK BHUSARI Vs. COLLECTOR OF KOLHAPUR
|
June 6, 1996 |
|
SPASTICS SOCIETY OF INDIA Vs. AJIT JAIN
|
August 20, 1996 |
|
SPECIAL LAND ACQUISITION OFFICER 7 BOMBAY Vs. VISHANJI VIRJI NEPANI
|
June 7, 1996 |
|
SRICHAND LALCHAND TALREJA Vs. ASSISTANT COMMISSIONER OF INCOME-TAX
|
July 31, 1996 |
|
STAISH MANGHARAM TANWANI Vs. FREIGHT HANDLER
|
March 22, 1996 |
|
STATE BANK OF INDIA Vs. HORSHA AUTOMOBILE PRODUCTS
|
December 3, 1996 |
|
STATE BANK OF INDIA Vs. SOHANLAL BABULAL JAIN
|
July 19, 1996 |
|
STATE BANK OF INDIA PUNE Vs. P D APSHANKAR PRESIDING OFFICER CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL
|
August 30, 1996 |
|
STATE BANK OF INDORE Vs. K R STEEL UNION LIMITED
|
November 8, 1996 |
|
STATE OF GOA Vs. PANDURANG DAJI P. DESSAI AND OTHERS
|
February 2, 1996 |
|
STATE OF GOA Vs. JOSE MINGUEL FRANCISCO BRAGANZA
|
August 22, 1996 |
|
STATE OF GOA Vs. DILIPKUMAR RAYA PRABHU MHAMBRE
|
August 16, 1996 |
|
STATE OF GOA Vs. DIGAMBAR SAHADEV BHISAJI
|
October 16, 1996 |
|
STATE OF GOA Vs. SRINIVAS FATTI NAIK
|
October 16, 1996 |
|
STATE OF GOA Vs. DEMPO PROPERTIES AND INVESTMENT PVT LTD
|
January 19, 1996 |
|
STATE OF GOA Vs. JAIWANT N GAONKAR
|
January 12, 1996 |
|
STATE OF GOA Vs. DESIDERIO MENEZES
|
January 16, 1996 |
|
STATE OF GOA Vs. HENRIQUES BASTOS RIBEIRO DE SANTANA
|
March 1, 1996 |
|
STATE OF GOA Vs. FRANK MORAES
|
December 12, 1996 |
|
STATE OF MAHARASHTRA Vs. BHUVANENDRA MALLAPA AKIWATE
|
March 11, 1996 |
|
STATE OF MAHARASHTRA Vs. MAHIPAL SINGH SATYANARAYAN SINGH
|
March 11, 1996 |
|
STATE OF MAHARASHTRA Vs. SHRIRAM GANGARAM GHODERAO
|
March 12, 1996 |
|
STATE OF MAHARASHTRA Vs. KIRAN alias KARNA DNYANESHWAR SONAWANE
|
April 4, 1996 |
|
STATE OF MAHARASHTRA Vs. KAUSHAR YASIN QURESHI
|
April 3, 1996 |
|
STATE OF MAHARASHTRA Vs. JOSEPH MINGEL KOLI
|
January 8, 1996 |
|
STATE OF MAHARASHTRA Vs. NATHUSINGH BHAGWANTSINGH CHANDEL
|
January 30, 1996 |
|
STATE OF MAHARASHTRA Vs. DURGA S O APPA PAWAR
|
August 2, 1996 |
|
STATE OF MAHARASHTRA Vs. JOSEPH MINGEL KOLI
|
August 1, 1996 |
|
STATE OF MAHARASHTRA Vs. RAJU alias JITU SANTONI AMROHI PARDESHI
|
July 15, 1996 |
|
STATE OF MAHARASHTRA Vs. NARAYAN AGRO UDYOG PRIVATE LIMITED
|
July 16, 1996 |
|
STATE OF MAHARASHTRA Vs. DOBURG LAGER BREWERIES PRIVATE LIMITED
|
June 7, 1996 |
|
STATE OF MAHARASHTRA Vs. SHIVAJI NARAYAN SURYAVANSHI
|
June 12, 1996 |
|
STATE OF MAHARASHTRA Vs. KAMLAKAR MAHADEV GITE
|
June 20, 1996 |
|
STATE OF MAHARASHTRA Vs. GHANASHYAM DATTATRAYA BHISALE
|
June 21, 1996 |
|
STATE OF MAHARASHTRA Vs. BASAPPA UMANNA BIRAJDAR
|
October 11, 1996 |
|
STATE OF MAHARASHTRA Vs. ABDUL JAKIR ABDUL DUBAR SINGH
|
October 8, 1996 |
|
STATE OF MAHARASHTRA Vs. IRPHAN KHUDADA BARDI
|
October 9, 1996 |
|
STATE OF MAHARASHTRA Vs. SAMPAT BALVANT MAGAR
|
October 31, 1996 |
|
STATE OF MAHARASHTRA Vs. HARISHCHANDRA TUKARAM AWATADE
|
November 2, 1996 |
|
STATE OF MAHARASHTRA Vs. BHUVANENDRA MALLAPA AKIWATE
|
November 3, 1996 |
|
STATE OF MAHARASHTRA Vs. MAHIPAL SINGH SATYANARAYAN SINGH
|
November 3, 1996 |
|
STATE OF MAHARASHTRA Vs. GANESH RAJU RAJPUT
|
October 18, 1996 |
|
STATE OF MAHARASHTRA Vs. GANESH S O RAJU RAJPUT
|
October 17, 1996 |
|
STATE OF MAHARASHTRA Vs. GEETA DEEPAK RAJ
|
October 23, 1996 |
|
STATE OF MAHARASHTRA Vs. JANARDAN KRISHNA BHOIR
|
August 12, 1996 |
|
STATE OF MAHARASHTRA Vs. BALRAM alias NAM AMARSINGH TALWAR
|
August 28, 1996 |
|
STATE OF MAHARASHTRA Vs. MOHD IDRIS UMARBHAI MEMON
|
August 31, 1996 |
|
STATE OF MAHARASHTRA Vs. AHMED GULAM NABI SHAIKH
|
September 2, 1996 |
|
STATE OF MAHARASHTRA Vs. MADHUKAR BHAU NALAWADE
|
September 18, 1996 |
|
STATE OF MAHARASHTRA Vs. RIAZ AHMED MUMTAZ AHMED QURESHI
|
September 24, 1996 |
|
STATE OF MAHARASHTRA Vs. SHRIRAM GANGARAM GHODERAO AND OTHERS
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December 3, 1996 |
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STATE OF MAHARASHTRA Vs. BASAPPA UMANNA BIRAJDAR
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November 10, 1996 |
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STATE OF MAHARASHTRA Vs. WAFATI BABU QURESHI
|
November 27, 1996 |
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STATE OF MAHARASHTRA Vs. BHAIRAVNATH MAHADEO SHILIMKAR
|
November 29, 1996 |
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STATE OF MAHARASHTRA Vs. SAVALA SAGU KOKARE
|
December 12, 1996 |
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STATE OF MAHARASHTRA Vs. YESHWANT VITHOBA MORE
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December 18, 1996 |
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STATE OF MAHARASHTRA Vs. KAMLABAI VISHWANATH BAGAD
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December 19, 1996 |
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STATE OF MAHARASHTRA Vs. VILAS RANGRAO PATIL
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December 19, 1996 |
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STATE OF MAHARASHTRA Vs. SUBHASH SAMPAT PATIL
|
December 5, 1996 |
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STATE OF MAHARASHTRA Vs. WAMAN TUKARAM HADKE
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July 22, 1996 |
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STATE OF MAHARASHTRA Vs. RANU BAJIRAO GAIKE
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October 8, 1996 |
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STATE OF MAHARASHTRA Vs. BABAN BABU SHINDE
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October 23, 1996 |
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STATE OF MAHARASHTRA Vs. ASHOK EKNATH JADHAV
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October 25, 1996 |
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STATE OF MAHARASHTRA Vs. MOHD. HUSSAIN ABDUL RAJAK
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October 15, 1996 |
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STATE OF MAHARASHTRA Vs. PRAKASH PUKHARAJ SHAH
|
July 23, 1996 |
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STATE OF MAHARASHTRA Vs. MADHUKAR GANU MADANE
|
October 3, 1996 |
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STATE OF MAHARASHTRA Vs. SHAMRAO GOVIND YADAV
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September 19, 1996 |
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STATE OF MAHARASHTRA Vs. CHANDRAKANT KASHINATH LANDAGE
|
August 16, 1996 |
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STATE OF MAHARASHTRA Vs. PRAKASH BAPU SAWANT
|
July 25, 1996 |
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STATE OF MAHARASHTRA Vs. VITHAL TUKARAM DIVE
|
August 7, 1996 |
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STATE OF MAHARASHTRA Vs. SADASHIV @ BALA GUNDU PATIL
|
July 31, 1996 |
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STATE OF MAHARASHTRA Vs. BAJIRAO AMRUTE CHOUGULE
|
June 28, 1996 |
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STATE OF MAHARASHTRA Vs. TRIBHUVAN BHAGWAN SHEKHADAR
|
June 26, 1996 |
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STATE OF MAHARASHTRA Vs. RAJESH @RAJA M. JOSHI
|
June 21, 1996 |
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STATE OF MAHARASHTRA Vs. ANIL KUMAR SAMDUTT NAGPAL
|
June 10, 1996 |
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STATE OF MAHARASHTRA Vs. MARATHI MISSION
|
June 24, 1996 |
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STATE OF MAHARASHTRA Vs. S.S. GADHOKE
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April 4, 1996 |
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STATE OF MAHARASHTRA Vs. SAKUBAI SAVAIRAM BHIL
|
April 26, 1996 |
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STATE OF MAHARASHTRA Vs. SHIVAJI NARAYAN SURYAVANSHI
|
December 6, 1996 |
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STATE OF MAHARASHTRA, EXECUTIVE ENGINEER Vs. NATIONAL BUILDING CONSTRUCTION
|
July 3, 1996 |
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STATE OF MAHARASHTRA, EXECUTIVE ENGINEER Vs. S S GADHOKE
|
March 29, 1996 |
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STATE OF MAHARASTRA Vs. BHAUSAHEB DAGADU DOKE
|
October 28, 1996 |
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STEPHANE GHEORGHE VASSIL Vs. MOHUA ROY
|
July 11, 1996 |
|
STEPHANE GHEORGHE VASSIL Vs. UNION OF INDIA
|
March 15, 1996 |
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STOCK HOLDING CORPORATION OF INDIA LIMITED Vs. BHARAT PETROLEUM CORPORATION LIMITED
|
September 27, 1996 |
|
STOCK HOLDING CORPORATION OF INDIA LTD Vs. BHARAT PETROLEUM CORPORATION LTD
|
October 3, 1996 |
|
STRH FIBRES INDIA LTD Vs. UNION OF INDIA
|
July 2, 1996 |
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SUBHANA @ SADHU @ CHOUDAPPA SABALE Vs. STATE OF MAHARASHTRA
|
April 24, 1996 |
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SUBHASH DHONDIBA PANDIT Vs. STATE OF MAHARASHTRA
|
July 24, 1996 |
|
SUBHASH GANPAT DHENDE Vs. STATE OF MAHARASHTRA
|
October 4, 1996 |
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SUBHASH KRISHNA HAJARE Vs. STATE OF MAHARASHTRA
|
October 31, 1996 |
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SUBHAYA PERUMAL PILLEY Vs. STATE OF MAHARASHTRA
|
June 7, 1996 |
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SUDAM LAXMAN DARADE Vs. COMMANDING OFFICER 16TH INFANTRY DIVISION SIGNAL REGIMENT
|
April 24, 1996 |
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SUDARSHAN L.RATHI Vs. STATE OF MAHARASHTRA
|
December 3, 1996 |
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SUDHA SAKHARAM GOVANDALKAR Vs. KRISHNA PANDURANG KODE
|
February 20, 1996 |
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SUDHAKAR ANANDA SALUNKHE Vs. STATE OF MAHARASHTRA
|
June 24, 1996 |
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SUDHAKAR DEORAOJI WELE Vs. COMMISSIONER NAGPUR DIVISION NAGPUR
|
December 10, 1996 |
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SUDHIR Vs. SPECIAL LAND ACQUISITION OFFICER
|
April 9, 1996 |
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SUDHIR KEWALCHAND VORA Vs. STATE OF MAHARASHTRA
|
April 18, 1996 |
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SUDHIR MARUTI WAGHMARE Vs. COMMISSIONER OF POLICE
|
October 28, 1996 |
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SUDIN M SANGODCAR Vs. STATE OF GOA
|
March 4, 1996 |
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SUDIN M SANGODCAR Vs. STATE OF GOA, THROUGH ITS CHIEF SECRETARY
|
April 9, 1996 |
|
SUGARBAI MOHAMAD SIDDIQ Vs. RAMESH SUNDAR HANKARE
|
October 17, 1996 |
|
SUJIT GULAB SOHATRE Vs. STATE OF MAHARASHTRA
|
April 18, 1996 |
|
SUKDEO KALU WAGH Vs. STATE OF MAHARASHTRA
|
June 20, 1996 |
|
SUKERTI VIRENDRA SOOD Vs. STATE OF MAHARASHTRA
|
March 27, 1996 |
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SUKHADEO S O BHIWAJI TUMDAM Vs. STATE OF MAHARASHTRA
|
June 13, 1996 |
|
SUKHDEO MAHADU GHUMARE Vs. STATE OF MAHARASHTRA
|
October 10, 1996 |
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SUKHLATA BHASKAR SHETTY Vs. K S SHINDE
|
March 25, 1996 |
|
SUKHRAJ BHIKCHAND JAIN Vs. STATE OF MAHARASHTRA
|
February 15, 1996 |
|
SULTANA JALALUDDIN RAJGURU Vs. JALALUDDIN SHAH RAJGURU
|
July 26, 1996 |
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SUMAN C. KIRLOSKAR Vs. COMMISSIONER OF GIFT-TAX, POONA
|
June 23, 1996 |
|
SUMAN UDAY BHOBE Vs. STATE OF GOA
|
August 5, 1996 |
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SUNIL ALIAS GOTYA VISHWANATH MASURKAR Vs. R D TYAGI COMMISSIONER OF POLICE
|
October 25, 1996 |
|
SUNIL BABURAO SHIRSAT Vs. SATISH SAHNEY COMMISSIONER OF POLICE FOR GREATER BOMBAY
|
March 25, 1996 |
|
SUNIL KISHORE PATIL Vs. SATISH SAHNEY
|
April 12, 1996 |
|
SUNIL R. DAWALKAR Vs. MAHARASHTRA SECONDARY
|
April 26, 1996 |
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SUNIL RAMJI SINGH Vs. STATE OF MAHARASHTRA
|
December 4, 1996 |
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SUNIL SOMAN Vs. STATE OF MAHARASHTRA
|
September 12, 1996 |
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SUNITA GOPAL RAJWANI Vs. R H MENDONCA COMMISSIONER OF POLICE THANE
|
July 28, 1996 |
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SUPRABHA JOEL GAIKWAD NEE MISS SUPRABHA DAVID GHATGE Vs. JOEL SOLOMAN GAIKWAD
|
October 3, 1996 |
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SURAKSHA RAKSHAK KAMGAR UNION Vs. STATE OF MAHARASHTRA
|
March 26, 1996 |
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SUREDNERAKUMAR GANESHILAL Vs. SATISH SAHNEY
|
April 17, 1996 |
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SURENDERAKUMAR GANESHILAL RAJORIA Vs. SATISH SAHNEY COMMISSIONER OF POLICE
|
April 16, 1996 |
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SURENDRA PAL AGGARWAL Vs. ASSISTANT ENFORCEMENT OFFICER
|
September 5, 1996 |
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SURESH AMBADASRAO WARPURKAR Vs. STATE OF MAHARASHTRA
|
January 18, 1996 |
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SURESH CHANDIRAM PALNITKAR Vs. VASUDEV SHANKAR DESHPANDE
|
August 20, 1996 |
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SURESH HARI SHROTRIYA Vs. SUNITA SURESH SHROTRIYA
|
July 3, 1996 |
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SURESH JAYANTILAL AJMERA Vs. RASIKLAL GOKALDAS AJMERA
|
September 10, 1996 |
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SURESH K MEHTA Vs. S B CHINCHOLIKAR
|
December 13, 1996 |
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SURESH MADHUKAR NAGARKAR Vs. UJUBALA MADHAV DESAI
|
December 23, 1996 |
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SURESH PANDURANG TIGARE Vs. STATE OF MAHARASHTRA
|
August 9, 1996 |
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SURESH SHIVRAM KADAM Vs. STATE OF MAHARASHTRA
|
July 16, 1996 |
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SURESH SHIVRAM KADAM Vs. STATE OF MAHARASHTRA
|
July 15, 1996 |
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SURESHCHANDRA MOTILAL TALERA Vs. BABAMIYA DADAMIYA SAYYED
|
June 12, 1996 |
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SURESHCHANDRA NANDLAL Vs. LALA GOPIKRISHNA GOKULDAS AGENCIES
|
April 26, 1996 |
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SURESHPRASAD MADHAVPRASAD SHUKLA Vs. DIVISIONAL CONTROLLER M S R T C NAGPUR
|
February 12, 1996 |
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SURYA SHANKAR MAYENKAR AND ORS. Vs. UMAKANT SHANKAR NAGVENKAR
|
July 31, 1996 |
|
SUSHIL RAMDAS SONI Vs. STATE OF MAHARASHTRA
|
November 30, 1996 |
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SUSHILA D. BIRBULANI Vs. SITARA DEVI
|
April 26, 1996 |
|
SUVARNA SMRITY Vs. STATE OF MAHARASHTRA
|
April 18, 1996 |
|
SUVIDHE LTD Vs. UNION OF INDIA
|
February 3, 1996 |
|
SUZETTE MENEZES Vs. STATE OF GOA
|
March 26, 1996 |
|
SWAKAK SALI SAMAJ Vs. VITHAL BABURAO AURANGE
|
December 13, 1996 |
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SWAMI ATTAH ALIAS RAPHEAL ALFANDARY Vs. THRITY POONAWALLA
|
January 15, 1996 |
|
SWATI KANAKBEN PATEL Vs. RAMESH RAMANLAL GANDHI
|
August 14, 1996 |
|
SYED KADIR HASHMI SYED AHMED HASHMI Vs. STATE OF MAHARASHTRA
|
December 23, 1996 |
|
SYED MOHAMED ZAIDY Vs. SALIMUDDIN K.SHEIKH
|
June 12, 1996 |
|
SYED SALIM SYED NOOR Vs. STATE OF MAHARASHTRA
|
September 9, 1996 |
|
TAHER ALI Vs. SHIVAJI EDUCATION SOCIETY
|
February 3, 1996 |
|
TAQUI AHAMED SHAKIL MARUF Vs. STATE OF MAHARASHTRA
|
September 6, 1996 |
|
TARACHAND GULABCHAND ZAVER Vs. WAIBHAV GUEST HOUSE
|
June 13, 1996 |
|
TATA CONSULTING ENGINEERS AND ASSOCIATES STAFF UNION Vs. TATA CONSULTING ENGINEERS A DIVISION OF TATA SONS LIMITED
|
April 4, 1996 |
|
TATA HYDRO ELECTRIC POWER SUPPLY COMPANY Vs. TATA HYDRO COMPANIES EMPLOYEES UNION
|
April 10, 1996 |
|
TATA MEMORIAL CENTRE Vs. SANJAY SHARMA DR
|
August 14, 1996 |
|
TECOM INDUSTRIES Vs. KHOPOLI MUNICIPAL COUNCIL
|
December 20, 1996 |
|
TERNA SHETKARI SAHAKARI SAKHAR KARKHANA LIMITED Vs. KRISHNAJI S O BAPURAO PATIL
|
June 20, 1996 |
|
TEXTILE CORPORATION OF MARATHWADA Vs. PRABHAKAR BALAJIRAO DESHPANDE
|
August 14, 1996 |
|
THANE ZILLA SHRAMIK ZOPADPATTI SUDHAR SANGH Vs. TAHSILDAR, PALGHAR TALUKA
|
October 3, 1996 |
|
THE UNION OF INDIA (UOI) AND ORS. Vs. MUHAMMAD MASUD MUHAMMAD MAHSIN BHAIJI AND ORS.
|
September 9, 1996 |
|
TIPPANNA KALASAPPA KOLI Vs. STATE OF MAHARASHTRA
|
March 19, 1996 |
|
TOSHNIWAL BROS BOM PRIVATE LIMITED Vs. CONTINENTAL VALVES LIMITED
|
March 13, 1996 |
|
TRADE CENTRE DEVELOPERS & BUILDERS PVT LTD Vs. M.B. KODNANI
|
April 16, 1996 |
|
TRANSPORT AND DOCK WORKERS UNION Vs. CHOWGULE STEAMSHIPS LIMITED
|
October 29, 1996 |
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TREASURE HOLDINGS (P.) LTD. Vs. A.K. MENON
|
July 15, 1996 |
|
TRUWORK BEKELE Vs. STATE OF MAHARASHTRA
|
September 3, 1996 |
|
TUKARAM BABU PATIL Vs. STATE OF MAHARASHTRA
|
March 13, 1996 |
|
TUKARAM BANGO THAKARE Vs. NAGO PADU KUMBHAR
|
September 30, 1996 |
|
TULSIDAS KRISHNA BANDKAR Vs. BOARD OF TRUSTEES OF BOMBAY PORT TRUST
|
March 15, 1996 |
|
TULSIDAS PRAKASHDEO BENGALI Vs. STATE OF MAHARASHTRA
|
September 11, 1996 |
|
U B S PUBLISHERS Vs. INDUSTRIAL WORKERS UNION
|
October 22, 1996 |
|
UDAYSINGH S O GANPATRAO NAIK NIMBALKAR Vs. GOVERNOR STATE OF MAHARASHTRA
|
April 26, 1996 |
|
UMARJI AHMED PATEL ALIAS GHADIYALI Vs. STATE OF MAHARASHTRA AT THE INSTANCE OF D B MARG POLICE STATION
|
July 10, 1996 |
|
UMESH BAPUSAHEB CHAUGULE Vs. SPECIAL LAND ACQUISITION OFFICER NO 10
|
January 17, 1996 |
|
UNION BANK OF INDIA Vs. J B KHANNA AND CO
|
July 9, 1996 |
|
UNION BANK OF INDIA Vs. NOOR DAIRY FRAM
|
December 24, 1996 |
|
UNION OF INDIA Vs. MEHTA CONSTRUCTION
|
November 9, 1996 |
|
UNION OF INDIA Vs. MUHAMMAD MASUD MUHAMMAD MAHSIN BHAIJI
|
November 9, 1996 |
|
UNION OF INDIA Vs. MEHER RUSI DALAL
|
August 30, 1996 |
|
UNION OF INDIA Vs. MEHTA CONSTRUCTION CO
|
September 11, 1996 |
|
UNION OF INDIA Vs. PRASHANT THAKURDAS RATHI
|
August 2, 1996 |
|
UNION OF INDIA Vs. MUNDRA SALT AND CHEMICALS INDUSTRIES
|
June 24, 1996 |
|
UNION OF INDIA Vs. SHYAMA CHARAN AGARWALA AND SONS
|
June 14, 1996 |
|
UNION OF INDIA Vs. ANAND BUILDERS
|
March 13, 1996 |
|
UNION TERRITORY OF DADRA AND NAGAR HAVELI Vs. NATVARSINH LAXMANSINH CHAUHAN
|
October 15, 1996 |
|
UNION TERRITORY OF DADRA AND NAGAR HAVELI Vs. FATEHSINH MOHANSINH CHAUHAN
|
October 15, 1996 |
|
UPASO KUSTHA PRABHU DESSAI Vs. DATTU SHANU PRABHU DESSAI
|
July 20, 1996 |
|
URMILA ASHOKRAO YADAO Vs. SPECIAL LAND ACQUISITION OFFICER
|
October 4, 1996 |
|
USHA Vs. PRAKASH SAHAKARI GRIHA NIRMAN SANSTHA
|
July 2, 1996 |
|
USHA W/O PRABHATKUMAR VANKUDRE Vs. HERTZ INTERNATIONAL WHEELS RENT A CAR
|
October 7, 1996 |
|
UTTAM @ RATNAKAR PANDURANG S HODARCAR Vs. PREMANAND FOTU FADTE
|
June 25, 1996 |
|
UTTAM ALIAS RATNAKAR PANDURANG S HODARCAR Vs. PREMANAND FOTU FADTE
|
June 24, 1996 |
|
UTTAM NATHA DEORE Vs. STATE OF MAHARASHTRA
|
September 3, 1996 |
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UTTAMBHAI VAJIRBHAI PATEL Vs. UNION TERRITORY OF DADAR
|
May 31, 1996 |
|
UTTAMCHAND MANNALAL LAKHANI Vs. VIJAY KUMAR PREMRATAN MUNDADA
|
April 12, 1996 |
|
V.R. AGALE Vs. DIRECTOR, WORLD BANK PROJECTS
|
April 4, 1996 |
|
VADILAL EMBROIDERY UNIT Vs. UNION OF INDIA
|
February 7, 1996 |
|
VALENTE LOURDES A ESTEVES ASSISTANT TRAFFIC INSPECTOR KADAMBA TRANSPORT CORPORATION LTD Vs. KADAMBA TRASNPORT CORPORATION LTD
|
July 19, 1996 |
|
VALLIAPPA HARIJAN CONVICT NO 986 CENTRAL JAIL AGHADA Vs. STATE OF GOA
|
July 9, 1996 |
|
VANDANA DEVELOPERS Vs. JAY PALI BUILDERS
|
June 20, 1996 |
|
VANDANA S P SALGAONKAR Vs. BANK OF INDIA
|
December 5, 1996 |
|
VANDANA SITARAM PATIL Vs. STATE OF MAHARASHTRA
|
September 5, 1996 |
|
VASANT GOPAL BHAGWAT Vs. PUNE MUNICIPAL CORPORATION
|
March 6, 1996 |
|
VASANT RAGHUNATH DHOBLE Vs. STATE OF MAHARASHTRA
|
February 26, 1996 |
|
VASANT SUKHDEO SANDANSHIV Vs. STATE OF MAHARASHTRA
|
March 8, 1996 |
|
VASANT TIMAYYA SHETTY Vs. STATE OF MAHARASHTRA
|
September 27, 1996 |
|
VASANT UDDHAV TATPUNJE ALIAS CHOTA VASHA Vs. R D TYAGI COMMISSIONER OF POLICE
|
December 20, 1996 |
|
VASANTI P.SHETTY Vs. NAGAVENI J.SHETTY
|
July 5, 1996 |
|
VASU D MESTHA Vs. KADAMBA TRANSPORT CORPORATION LIMITED BEING AN INSTRUMENTALITY OF THE GOVERNMENT OF GOA
|
July 17, 1996 |
|
VASUDEO MANOHAR PUNTAMBEKAR Vs. STATE BANK OF INDIA
|
October 7, 1996 |
|
VEGATABLE VITAMIN FEEDS CO. PVT. LTD Vs. MOHAN LAHU THAKUR
|
June 7, 1996 |
|
VEJHURANI THAKURDAS JHAMANDAS Vs. SABIR SHAIKH
|
April 9, 1996 |
|
VENEELA TILAK Vs. SHAHASANE ASSISTANT COLLECTOR OF CUSTOMS
|
August 6, 1996 |
|
VENEELA TILAK Vs. SHAHASANE ASSTT COLLECTOR OF CUSTOMS
|
August 7, 1996 |
|
VENUS HOUSING ENTERPRISES Vs. PARMY MANUFACTORY CO. PVT. LTD. AND ANR.
|
October 17, 1996 |
|
VIDARBHA ADVOCATES ASSOCIATION Vs. STATE OF MAHARASHTRA
|
April 23, 1996 |
|
VIJAY CHANGDEO PATIL Vs. SATISH SAHNEY COMMISSIONER OF POLICE GREATER BOMBAY
|
August 7, 1996 |
|
VIJAY KUMAR BHATIA HUF Vs. UNION OF INDIA
|
June 27, 1996 |
|
VIJAY NARAYAN SAUDEKAR Vs. COMMISSIONER OF POLICE
|
October 29, 1996 |
|
VIJAYANAND KARUSAO FULBANDHE Vs. NATHUSAO BAKARAMSAO RAJABHOJ
|
November 6, 1996 |
|
VIJAYBHAI M. PATEL Vs. STATE OF MAHARASHTRA
|
June 25, 1996 |
|
VIJAYKUMAR MANIKLAL BANG Vs. STATE OF MAHARASHTRA
|
November 29, 1996 |
|
VIJAYRAJ JIVRAJ SOLANKJ Vs. UNION OF INDIA
|
August 10, 1996 |
|
VIJAYSHREE YESHWANT WORLIKAR Vs. MAHARUKH MURAD OOMRIGAR
|
October 28, 1996 |
|
VIJAYSING S O SHANKARRAO DESHMUKH Vs. SOPAN S O ABA MALI
|
July 9, 1996 |
|
VIKAS PRABHAKAR PAWAR Vs. STATE OF MAHARASHTRA
|
September 11, 1996 |
|
VILAS LAXMAN RAUT Vs. MAZGAON DOCK LTD
|
July 9, 1996 |
|
VILAS LAXMAN SAWANT Vs. STATE OF MAHARASHTRA
|
April 4, 1996 |
|
VILAS LAXMAN SAWANT Vs. STATE OF MAHARASHTRA
|
August 29, 1996 |
|
VILAS VASUDEO PARAB Vs. DEPUTY COMMISSIONER OF POLICE
|
July 5, 1996 |
|
VINAYAK MAHADEO GANGAN Vs. BHASKAR DATTATRAYA DONGRE
|
December 5, 1996 |
|
VINOD ALIAS VINU BHUPAT KARSAN LAKHOON Vs. SATISH SAHNEY
|
April 16, 1996 |
|
VINOD RAMCHANDRA GHOSALKA Vs. SUNIT DATTATRAY TATKARE
|
December 23, 1996 |
|
VINOD SHANTILAL GOSALIA Vs. ANIL VASSUDEV SALGAOCAR
|
August 31, 1996 |
|
VINODKUMAR V KANABAR Vs. S D PARDHI
|
March 13, 1996 |
|
VIRAF NOSHIR BILIMORIA Vs. UNIVERSITY OF MUMBAI
|
July 4, 1996 |
|
VIRBALA K KEWALRAM Vs. RAMCHAND LALCHAND
|
September 10, 1996 |
|
VIRBALA K KEWALRAM Vs. RAMCHAND LALCHAND
|
October 9, 1996 |
|
VIRGEN RUPA TALSANIA Vs. STATE OF MAHARASHTRA
|
February 19, 1996 |
|
VISHAL BABURAO MESTRY Vs. STATE OF MAHARASHTRA
|
September 6, 1996 |
|
VISHML S O PARMESHWAR YADAV Vs. STATE OF MAHARASHTRA
|
February 28, 1996 |
|
VISHNU KESHAV KHATAVKAR Vs. SRIPATI MAHATARPA RAVUL
|
December 4, 1996 |
|
VISHNU RAJARAM GULEARKAR Vs. STATE OF MAHARASHTRA
|
July 3, 1996 |
|
VISHWANATH NARAYANRAO SHANBAG Vs. JAISING GENBA CHANGAR
|
November 30, 1996 |
|
VISHWAS BAPURAO KONDE Vs. STATE OF MAHARASHTRA
|
June 18, 1996 |
|
VISHWASRAO D CHOWGULE Vs. GOVERNMENT OF GOA
|
August 30, 1996 |
|
VISHWASRAO VITHALRAO PRABHU DESAI Vs. ADDL DY COLLECTOR AND LAND ACQUISITION OFFICER
|
August 16, 1996 |
|
VITHAL GOVIND MAMDAPURKAR Vs. SACHINDANAD VASUDEO TATKE
|
January 19, 1996 |
|
VITHAL JAGANNATH NAIK Vs. STATE OF GOA AND OTHERS
|
September 26, 1996 |
|
VITHAL RAMCHANDRA PATIL Vs. BHAGWAT WAMAN GAIKWAD
|
August 5, 1996 |
|
VITHOBA RAVAJI MANKAR Vs. DIGAMBAR GABA CHOUDHARI
|
October 3, 1996 |
|
VITHOBA U BAGALI Vs. DIRECTOR OF EDUCATION GOVERNMENT OF GOA
|
February 27, 1996 |
|
VITTHAL PANDHARINATH DHERE Vs. KEDARNATH SHIKSHAN SANSTHA
|
August 19, 1996 |
|
VRUSHALI Vs. STATE OF MAHARASHTRA
|
January 3, 1996 |
|
WALTER JOHN DUMING ALVARIS Vs. STATE OF MAHARASHTRA
|
November 28, 1996 |
|
WAMAN BHASKAR PATIL Vs. R.D.TYAGI
|
October 22, 1996 |
|
WAMAN KESHAV SHETYE Vs. SHREE RAM MILLS LTD. BOMBAY
|
June 17, 1996 |
|
WASIM AHMED MOHAMMAD SHABBIN ANSARI Vs. FARUQUEE INSPECTOR OF POLICE
|
April 25, 1996 |
|
WASUDEO MEGHRAJ SINGHANIYA Vs. SUBHASHCHANDRA GHAVERCHAND BAGAWAT
|
September 25, 1996 |
|
WESTERN COALFIELDS LIMITED Vs. VASANJI S O LALJI SUCHAK
|
October 9, 1996 |
|
WONDERLAND DEVELOPMERS PVT. LTD Vs. RAYMOND JOHN PEREIRA
|
April 23, 1996 |
|
YADAV NAMDEO SALVE Vs. AZGAR HAIDER
|
September 5, 1996 |
|
YAKUB SUKRULLA BAIG Vs. MOHAMED NAHANE MOGUL
|
March 6, 1996 |
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YAMA TUKARAM MAHAR Vs. RAMCHANDRA DAMU CHOUDHARI
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September 8, 1996 |
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YASHODABAI GANPAT WANI SINCE DECD Vs. RAMNARAYAN GOVINDRAM SARSWAT
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July 26, 1996 |
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YESHWANT Vs. STATE OF MAHARASHTRA
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February 2, 1996 |
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YESHWANT BANDHKAM MAJUR SAHAKARI SOCIETY LIMITED Vs. ASSISTANT REGISTRAR OF CO OP SOCIETIES
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March 10, 1996 |
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YESHWANT BANDHKAM MAJUR SAHAKARI SOCIETY LTD Vs. ASSISTANT REGISTRAR OF CO OP SOCIETIES
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October 3, 1996 |
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YESHWANT REDKAR Vs. HINDUSTAN PETROLEUM CORPORATION
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September 4, 1996 |
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YESHWANT TAYAPPA ULANGE Vs. RANGUBAI
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October 17, 1996 |
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YESHWANT TUKARAM RAUT Vs. STATE OF MAHARASHTRA
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November 12, 1996 |
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YESHWANT TUKARAM RAUT Vs. STATE OF MAHARASHTRA
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December 12, 1996 |
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YOGINATH DAMODHAR BAGDE Vs. STATE OF MAHARASHTRA
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June 21, 1996 |
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YOGINI ALIAS MONA AVINASH NATH Vs. STATE OF MAHARASHTRA
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September 11, 1996 |
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YOGIRAJ KISHANRAO SINCE DEAD Vs. STATE OF MAHARASHTRA
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October 6, 1996 |
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YOOSAF KIZHAKKE KUNHIKA KANDIYIL Vs. STATE OF MAHARASHTRA
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April 12, 1996 |
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ZAMSINGH Vs. STATE OF MAHARASHTRA
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December 16, 1996 |
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ZARINA SHEIKH Vs. YEDADI LAXMINARAYAN RAO AND ORS.
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August 22, 1996 |