|
A C SHAH PROPRIETOR Vs. REGIONAL DIRECTOR E S I CORP
|
August 11, 1995 |
|
A IRUDAYANATHAN Vs. STATE OF MAHARASHTRA
|
February 17, 1995 |
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A K MENON CUSTODIAN Vs. KARNATAKA BANK
|
March 22, 1995 |
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A V C INVESTMENT AND TRADING P LTD Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
June 29, 1995 |
|
A.K. MENON Vs. BOMBAY STOCK EXCHANGE
|
April 5, 1995 |
|
ABBAS BHIKAN PATHAN Vs. STATE OF MAHARASHTRA
|
September 26, 1995 |
|
ABBOTT LABORATORIES INDIA LIMITED Vs. J D JAMDAR MEMBER INDUSTRIAL COURT
|
April 18, 1995 |
|
ABDUL GAFFART Vs. STATE OF MAHARASHTRA
|
November 3, 1995 |
|
ABDUL RAHIM JIVANI SINCE DECEASED BY HEIRS Vs. MUNICIPAL CORPORATION OF GR. BOMBAY
|
December 20, 1995 |
|
ABDULLAH JAMEEL AHMED ANSARI Vs. M H SABOO SIDDIK POLYTECHNIC
|
October 30, 1995 |
|
ABDULSATTAR HUSEN KUDACHIKAR Vs. SHAHINA ABDULSATTAR KUDACHIKAR
|
September 22, 1995 |
|
ABEDA BEGAM ABDUL GANI Vs. VISHWA VIDYA VIKAS SHIKSHAN MANDAL SOLAPUR
|
September 27, 1995 |
|
ABHIJAT SAMAYADARSHIKA MAHARASHTRA LTD Vs. UNION OF INDIA
|
February 7, 1995 |
|
ADATHIL PULIKANDY KADER Vs. STATE BANK OF INDIA
|
February 3, 1995 |
|
ADHYAATMAM BHAAMINI Vs. JAGDISH AMBALAL SHAH
|
August 17, 1995 |
|
AISHIBIBI ABDUL GAFOOR SHAIKH Vs. MOHOMED YUSUF ABDUL RAZAK RAVI
|
October 31, 1995 |
|
AKBAR ASHRAF KHAN Vs. STATE OF MAHARASHTRA
|
June 5, 1995 |
|
AKHIL BHARATIYA GRAHAK PANCHAYAT Vs. GURUKUL GRUHA NIRMAN SAHAKARI BHADEKANI MALKI SANSTHA MARYADIT
|
March 13, 1995 |
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AKHIL MAHARASHTRA KAMGAR UNION Vs. WARDEN AND CO LTD
|
July 6, 1995 |
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AKHIL MAHARASHTRA KAMGAR UNION Vs. WARDEN AND CO LTD
|
August 11, 1995 |
|
ALEXANDAR YESUDAS MAIKEL Vs. PERFECT OIL SEALS AND IRP
|
March 22, 1995 |
|
ALL INDIA CENTRAL BANK OFFICERS FEDERATION Vs. CENTRAL BANK OF INDIA
|
March 8, 1995 |
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ALL INDIA CENTRAL BANK OFFICERS FEDERATION Vs. CENTRAL BANK OF INDIA
|
August 3, 1995 |
|
AMARJIT SINGH Vs. R N GUPTA
|
June 28, 1995 |
|
AMERICAN HOME PRODUCTS CORPORATION Vs. LUPIN LABORATORIES LTD
|
December 5, 1995 |
|
AMERICAN SPRINGS AND PRESSING WORKS PVT LTD Vs. STATE OF MAHARASHTRA
|
January 27, 1995 |
|
AMIN MEHDI MERCHANT Vs. S M KARNIK ASSTT COLL OF CUSTOMS BOMBAY
|
July 12, 1995 |
|
AMIRUDDIN Vs. MUKHTAR JAFAR
|
March 27, 1995 |
|
AMIRUDDIN SON OF HASAN NURANI NAGPUR Vs. SALIMBHAI M.J. CHIMTHANWALA AND OTHERS
|
July 27, 1995 |
|
AMMUKUTTY AMMA Vs. UNION OF INDIA
|
February 15, 1995 |
|
AMRUTA GUNDA SHINDE Vs. STATE OF MAHARASHTRA
|
December 11, 1995 |
|
ANAND BUILDERS Vs. UNION OF INDIA
|
November 14, 1995 |
|
ANAND D MAHATME Vs. STATE OF GOA
|
March 30, 1995 |
|
ANAND MOHAN CHHAPARWAL Vs. STATE OF MAHARASHTRA
|
August 3, 1995 |
|
ANANT TUKARAM SHINDE Vs. STATE OF MAHARASHTRA
|
July 31, 1995 |
|
ANANT U HALDANKAR Vs. NARAYAN JAIDEO HALDANKAR
|
October 3, 1995 |
|
ANANT U HALDANKAR Vs. NARAYAN JAIDEO HALDANKAR
|
March 10, 1995 |
|
ANIL MOTIBABA BAROKAR Vs. STATE OF MAHARASHTRA
|
September 14, 1995 |
|
ANIL SHET GAONKAR Vs. ABDULLA KHAN KAROL
|
February 17, 1995 |
|
ANIL UMRAO GOTE Vs. RAJWARDHAN RAGHUJIRAO KADAMBONDE alias RAJUBABA
|
December 1, 1995 |
|
ANIL VASANT CHITNIS Vs. SENIOR INSPECTOR OF POLICE
|
July 18, 1995 |
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ANNAPPA DURGAPPA KAMBLE Vs. STATE OF MAHARASHTRA
|
June 7, 1995 |
|
ANNETTEE PEREIRA Vs. CONSTANCIO C. PEREIRA
|
July 7, 1995 |
|
ANNU TAMANNA NAIK ALIAS BERAD Vs. SHIVAPPA TAMANNA NAIK ALIAS BERAD
|
August 7, 1995 |
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APPA BABAJI MISAL PATIL Vs. DAGDU CHANDRU MISAL
|
February 7, 1995 |
|
ARLENE UDAY HEBLE Vs. UDAY LAXMAN HEBLE
|
June 15, 1995 |
|
ARUN Vs. SUSHILA
|
September 28, 1995 |
|
ARUN KUMAR KRISHNARAO BALPANDE Vs. WASUDEORAO KONDBAJI GANAR
|
October 13, 1995 |
|
ARUN LAXMAN SALUNKHE Vs. UNION OF INDIA
|
October 18, 1995 |
|
ARUNA SHANTILAL AJMERA Vs. SHANTILAL VADILAL AJMERA
|
December 19, 1995 |
|
ARUNDHATI Vs. SWASTIK BUILDERS
|
April 27, 1995 |
|
ARVIND Vs. STATE OF MAHARASHTRA
|
November 8, 1995 |
|
ARVIND S O LAXMANRAO KASTURE Vs. STATE OF MAHARASHTRA
|
August 11, 1995 |
|
ARVINDER KAUR KOHLI Vs. SISTER ITA FERNANDES
|
December 13, 1995 |
|
ASARAM DADARAO GIRAM Vs. STATE OF MAHARASHTRA
|
March 27, 1995 |
|
ASHA SANGRAM RANE SMT Vs. SHIVAJI UNIVERSITY
|
December 5, 1995 |
|
ASHOK AMBADASRAO LAWAND Vs. STATE OF MAHARASHTRA
|
November 20, 1995 |
|
ASHOK CHHAGANLAL DOSHI Vs. HIGH COURT OF JUDICATURE AT BOMBAY
|
March 11, 1995 |
|
ASHOK HARI GITE C/O ASSOCIATION OF ENGINEERING WORKERS Vs. V GALAXY KNIVES P LTD
|
November 27, 1995 |
|
ASHOK S O ANANTRAO CHOURASIA Vs. DURGESHNARAYAN S O RAMNARAYAN JAISWAL
|
March 30, 1995 |
|
ASIAN PAINTS INDIA LTD Vs. UNION OF INDIA
|
June 28, 1995 |
|
ASSISTANT COMMISSIONER OF INCOME TAX Vs. A K MENON CUSTODIAN
|
February 20, 1995 |
|
ASSISTANT COMMISSONER OF INCOME TAX Vs. A K MENON
|
April 19, 1995 |
|
ASSOCIATE RESEARCH DIRECTOR REGIONAL FRUIT RESEARCH STATION Vs. PRESIDENT SINDHUDURG SHRAMIK SANGH
|
March 24, 1995 |
|
ASSOCIATED CEMENT COMPANIES LIMITED Vs. COMMISSIONER OF INCOME TAX
|
December 8, 1995 |
|
ASSOCIATION OF ENGINEERING WORKERS Vs. IRON AND METAL TRADERS PVT LTD
|
June 20, 1995 |
|
ATCHUT V S VELINGCAR Vs. TIMBLO LIMITED
|
October 13, 1995 |
|
AUTO AND INDUSTRIAL PAINTS CORPORATION Vs. STATE OF MAHARASHTRA
|
January 31, 1995 |
|
AUTOMATIC ELECTRIC LIMITED Vs. SHARADCHANDRA VINAYAK TIPNIS
|
September 18, 1995 |
|
AVERTSON PAUL FERNANDES Vs. RABINDRA A L DAS
|
August 24, 1995 |
|
AVTAR BHOGAL SINGH Vs. JOINT SECRETARY MINISTRY OF INFORMATION AND BROADCASTING GOVERNMENT OF INDIA
|
September 5, 1995 |
|
B D A LIMITED Vs. SHAW WALLACE COMPANY LIMITED
|
June 11, 1995 |
|
B E S T WORKERS UNION Vs. BOMBAY ELECTRIC SUPPLY AND TRANSPORT UNDERTAKING
|
February 9, 1995 |
|
B M UGALE Vs. RAMILLA ENTERPRISES
|
April 5, 1995 |
|
B S KURUP Vs. NATIONAL BICYCLE CORPORATION OF INDIA LTD
|
March 21, 1995 |
|
B SHIVARAM G SHETTY Vs. STATE OF MAHARASHTRA
|
November 3, 1995 |
|
B V MANEK Vs. MAHANAGAR TELEPHONE NIGAM LIMITED
|
August 19, 1995 |
|
B.M. UGALE Vs. RAMILLA ENTERPRISES
|
May 5, 1995 |
|
BABAN HARI TIKONE Vs. MAHADEO JAMNALAL AGARWAL
|
October 16, 1995 |
|
BABUKHAN @ CHINI BABU S/O REHAMANKHAN Vs. STATE OF MAHARASHTRA
|
July 19, 1995 |
|
BABULAL HIRALAL SAINY Vs. STATE OF MAHARASHTRA
|
July 11, 1995 |
|
BABURAO BALA SHINGATE Vs. SAHEBRAO TUKARAM SHINGATE
|
July 7, 1995 |
|
BABURAO P TAWADE Vs. HES LIMITED
|
April 4, 1995 |
|
BABURAO P TAWADE Vs. HES LIMITED
|
April 3, 1995 |
|
BABURAO RAMDAS PADGIL Vs. STATE OF MAHARASHTRA
|
August 3, 1995 |
|
BABURAO VISHVANATH MATHPATI Vs. STATE OF MAHARASHTRA
|
October 20, 1995 |
|
BALAJI TRADERS Vs. INDIAN BANK
|
August 30, 1995 |
|
BALAJI V.S. NEURENEAR Vs. N.S. NEURENCAR AND ORS.
|
March 3, 1995 |
|
BALARAM BALAYYA Vs. R K TEXTILE PRIVATE LIMITED
|
March 15, 1995 |
|
BALASAHEB S O SAHEBRAO JADHAV Vs. HANUMANT S O BHAURAO DESHMUKH
|
January 12, 1995 |
|
BALDEVINDERSINGH CHANDLOK Vs. RATAI DORAB PATEL
|
July 12, 1995 |
|
BALI RAM MOTI RAMJI NARNAWARE Vs. STATE OF MAHARASHTRA
|
August 7, 1995 |
|
BALI TUKARAM YEVALE Vs. SAMBATABAI ALIAS RUKMINIBAI BALI
|
July 25, 1995 |
|
BALMUKUND PRABHULAL PARIKH Vs. ADMINISTRATIVE COUNCIL OF MAHARASHTRA
|
December 13, 1995 |
|
BALU GEMADA RATHOD AND OTHERS Vs. STATE OF MAHARASHTRA AND OTHERS
|
January 12, 1995 |
|
BALU S O RAKHMAJI KHAMKAR Vs. STATE OF MAHARASHTRA
|
June 28, 1995 |
|
BALWANT DINKAR KADAM Vs. MCGAY INDUSTRIES
|
March 3, 1995 |
|
BALYA PRAMOD Vs. STATE OF MAHARASHTRA
|
July 4, 1995 |
|
BANDOPANT SITARAM BAPAT Vs. SANKAR SITARAM BAPAT
|
July 20, 1995 |
|
BANDU Vs. STATE OF MAHARASHTRA
|
August 30, 1995 |
|
BANDU S O KAWADU THAKRE Vs. STATE OF MAHARASHTRA
|
March 2, 1995 |
|
BANK KARMACHARI SANGH Vs. K R PAWAR
|
August 9, 1995 |
|
BANK OF BARODA Vs. VIRSEN SANTHRAM PRADHAN
|
June 6, 1995 |
|
BANK OF BARODA Vs. SAVITA SAREE CENTRE
|
September 27, 1995 |
|
BANK OF INDIA, GOA Vs. NORONHA DIAS ENTERPRISES
|
April 13, 1995 |
|
BANKA INDIA LTD Vs. UNION OF INDIA
|
November 28, 1995 |
|
BANUBAI DADU MANE Vs. SUBHADRABAI KRIISHNA NIKAM
|
December 14, 1995 |
|
BARNABAS PROCUPIO GEORGE Vs. UNION OF INDIA THOUGH THE SECRETARY
|
April 25, 1995 |
|
BASANNA NIGONDA HATTALI Vs. STATE OF MAHARASHTRA
|
July 10, 1995 |
|
BENNETT COLEMAN AND COMPANY LIMITED Vs. DURGA PRASAD DUBE
|
February 15, 1995 |
|
BENNETT COLEMAN AND COMPANY LTD Vs. DURGA PRASAD DUBE
|
February 16, 1995 |
|
BENSION JOSEPH HAYEEMA Vs. SHARON BENSION HAYEEMA
|
July 19, 1995 |
|
BEST WORKERS UNION BOMBAY Vs. BEST UNDERTAKING
|
April 4, 1995 |
|
BHAGWAN BHATUTA KOLI Vs. MINISTRY OF HEALTH
|
June 26, 1995 |
|
BHAGWANDAS BHAWARILAL DAGADIYA Vs. ABDUL SAMAD AND OTHERS
|
February 15, 1995 |
|
BHAGWAT SADASHIV SARODE Vs. SOMNATH BALKRISHNA SALUNKE
|
December 8, 1995 |
|
BHAIRULAL BALMUKUND VERMA Vs. POONAMCHAND KASTURCHAND SANCHETI
|
April 25, 1995 |
|
BHANUVILAS NAMDEO LONKAR Vs. SHRIRAM SAHAKARI SAKHAR KARKHANA LTD
|
November 16, 1995 |
|
BHARAT BIJLEE LIMITED BOMBAY Vs. COLLECTOR OF CENTRAL EXCISE BOMBAY III BOMBAY
|
May 7, 1995 |
|
BHARAT BIJLEE LTD Vs. COLLECTOR OF CENTRAL EXCISE BOMBAY
|
July 5, 1995 |
|
BHARAT CONDUCTORS PRIVATE LIMITED Vs. MAHARASHTRA STATE ELECTRICITY BOARD
|
December 1, 1995 |
|
BHARAT INDUSTRIES Vs. STATE OF MAHARASHTRA
|
February 17, 1995 |
|
BHARAT PETROLEUM CORPORATION LIMITED Vs. TRAFALGAR HOUSE CONSTRUCTION INDIA LIMITED
|
November 14, 1995 |
|
BHARATKUMAR R RUIA Vs. UNION OF INDIA
|
December 6, 1995 |
|
BHARGAV KUNDALIK SALUNKHE Vs. STATE OF MAHARASHTRA
|
December 14, 1995 |
|
BHASKAR DAULAT VAIRALE Vs. STATE OF MAHARASHTRA
|
August 2, 1995 |
|
BHASKAR TANHAJI DHOKRAT Vs. PARWATABAI BHASKAR DHOKRAT
|
September 6, 1995 |
|
BHAUSINGH Vs. STATE OF MAHARASHTRA
|
July 4, 1995 |
|
BHERUSINGH HIRSINGH RAJPUT Vs. UNION OF INDIA
|
August 19, 1995 |
|
BHIMSHA SUBANNA PAWAR Vs. STATE OF MAHARASHTRA
|
June 29, 1995 |
|
BHOGAWATI SAHAKARI SAKHAR KARKHANA LTD Vs. NIRMALATAI SHANKARAO THOKAL
|
April 21, 1995 |
|
BHUGONDA BHAU PATIL Vs. ACHARYARATNA DESHBHUSHAN SHIKSHAN PRASARAK MANDAL KOLHAPUR
|
September 18, 1995 |
|
BHUPAL TATOBA KUMBHARE Vs. GANPATRAO SAKHARAM SANGAVE
|
July 13, 1995 |
|
BHURYA SUBHAN Vs. STATE OF MAHARASHTRA
|
June 20, 1995 |
|
BIBHISHAN YADAV DESHMUKH Vs. STATE OF MAHARASHTRA
|
October 6, 1995 |
|
BIBHISHAN YESHWANT BABAR Vs. EXECUTIVE ENGINEER KUKADI PRAKALP BHUVIKAS PUNE
|
November 14, 1995 |
|
BLUE STAR WORKERS UNION Vs. K D KOCHARGAONKAR
|
February 1, 1995 |
|
BOARD OF TRUSTEES OF THE PORT OF BOMBAY Vs. CORN PRODUCTS COMPANY INDIA LIMITED
|
April 19, 1995 |
|
BOMBAY BOLTS AND NUTS MERCHANTS ASSOCIATION Vs. B S BHADANGA
|
July 10, 1995 |
|
BOMBAY GUMASTA UNION Vs. M R BHOPE
|
February 24, 1995 |
|
BOMBAY PRESIDENCY GOLF CLUB LTD Vs. B L SAWALESH WARKAR
|
March 31, 1995 |
|
BRANCH MANAGER CENTRAL BANK OF INDIA Vs. PANDHARINATH S SHINDE
|
March 14, 1995 |
|
CAMARA MUNICIPAL DE BARDEZ Vs. FIRMA V M SALGAONKAR E IRMAO LIMITED OR V M SALGAONKAR AND BROS PRIVATE LIMITED
|
September 2, 1995 |
|
CAMARA MUNICIPAL DE BARDEZ Vs. FIRMA V M SALGAONKAR E IRMAO LTD, OR V M SALGAONKAR & BROS PVT LTD
|
February 9, 1995 |
|
CAMILO M F FERNANDES Vs. STATE OF GOA
|
March 13, 1995 |
|
CANDY FILTER INDIA LTD Vs. ASSISTANT COMMISSIONER OF LABOUR
|
September 25, 1995 |
|
CENTRAL INDIA DISTRIBUTORS Vs. ZOEB VALI & ORS.
|
October 12, 1995 |
|
CERAMICS Vs. STATE OF MAHARASHTRA
|
February 1, 1995 |
|
CHAIRMAN MALLIKARJUN VIKAS SEVA SANSTHA Vs. BHIMRAO BHIVAJI PATIL CHIEF PROMOTER
|
July 13, 1995 |
|
CHAIRMAN SULAKSHANADEVI SAHAKARI DOODH VYAVASAIK SANSTHA Vs. NARAYAN BHAGWAN MUNDPHALE
|
July 13, 1995 |
|
CHAMPAKLAL NANABHAI Vs. COMMISSIONER OF SALES TAX MAHARASHTRA STATE BOMBAY
|
January 31, 1995 |
|
CHANDRAKANT BALIRAM VAIDYA Vs. MADHAV CHHAGAN PATIL
|
February 21, 1995 |
|
CHANDRAKANT CHINTAMAN MOOG Vs. PANDURANG CHANDUSA SOLANKI
|
July 18, 1995 |
|
CHANDRAKANT GANGARAM GAWADE Vs. SULOCHANA CHANDRAKANT GAWADE
|
December 13, 1995 |
|
CHANDRAKANT K PATIL Vs. UNION OF INDIA
|
April 4, 1995 |
|
CHANDRAKANT NARSAPPA MANTHALKAR Vs. AWADIBAI AMBADAS SHINDE
|
January 11, 1995 |
|
CHANDRAKANT RAJARAM SHINDE Vs. STATE OF MAHARASHTRA
|
June 23, 1995 |
|
CHANDRAKANT RAOJI GAONKAR Vs. BOMBAY PORT TRUST
|
March 3, 1995 |
|
CHANDRAKANT S.N. PEDNEKAR Vs. SHAIKH KASSIM HAIDERALLI
|
April 7, 1995 |
|
CHANDRAKUMAR MADHUKAR DESHMUKH Vs. BOARD OF TRUSTEES OF PORT OF BOMBAY
|
January 27, 1995 |
|
CHANDRAPUR DISTRICT CENTRAL CO-OP BANK LTD Vs. INDUSTRIAL COURT NAGPUR
|
April 13, 1995 |
|
CHATWANI AND SHAH PVT LTD Vs. MAGNA PUBLISHING CO LTD
|
August 2, 1995 |
|
CHEMICAL MAZDOOR SABHA Vs. VITAL ORGANICS PRIVATE LIMITED
|
March 28, 1995 |
|
CHHAGANLAL KASTURCHAND AND CO P LTD Vs. UNION OF INDIA
|
June 28, 1995 |
|
CHHOTABHAI JETHABHAI PATEL AND COMPANY Vs. KARIMKHAN S O NADIDADKHAN
|
February 24, 1995 |
|
CHIEF EXECUTIVE OFFICER, ZILLA PARISHAD Vs. SAKHARAM VITHOBA MANE
|
November 1, 1995 |
|
CHIEF GENERAL MANAGER TELECOM FACTORY Vs. KARLEKAR S S
|
June 26, 1995 |
|
CHIEF OFFICER ICHALKARANJI MUNICIPAL COUNCIL Vs. ANNA SHRIDHAR GATH
|
July 20, 1995 |
|
CHIMOTE AND SONS Vs. DEODATTA S O SHANKARRAO BODHANKAR
|
March 9, 1995 |
|
CHUDARAM Vs. STATE OF MAHARASHTRA
|
February 22, 1995 |
|
CIMMCO BIRLA LTD Vs. COMMISSIONER OF CUSTOMS BOMBAY
|
August 16, 1995 |
|
CINEMATOGRAPH EXHIBITORS ASSOCIATION OF INDIA Vs. UNION OF INDIA
|
October 19, 1995 |
|
CIPLA LIMITED Vs. UNION OF INDIA
|
June 29, 1995 |
|
CITRIC INDIA LTD Vs. ASSISTANT COLLECTOR OF CUSTOMS BOMBAY
|
July 7, 1995 |
|
COCA COLA CO. Vs. GUJRAT BOTTLING CO. LTD.
|
February 22, 1995 |
|
COLFAX LABORATORIES INDIA LIMITED Vs. UNION OF INDIA
|
July 28, 1995 |
|
COLOUR CHEM LIMITED Vs. COMMISSIONER OF INCOME TAX
|
November 3, 1995 |
|
COMMANDER PRABHAT KUMAR RAM Vs. SABITA MOHINDRA RAM
|
July 14, 1995 |
|
COMMISSIONER OF INCOME TAX Vs. WALLACE FLOUR MILLS CO LTD
|
January 10, 1995 |
|
COMMISSIONER OF INCOME TAX Vs. GODFRAY PHILLIPS INDIA LIMITED
|
November 3, 1995 |
|
COMMISSIONER OF INCOME TAX Vs. VAKHARIA AND CO
|
November 3, 1995 |
|
COMMISSIONER OF INCOME TAX Vs. BANK OF INDIA
|
November 2, 1995 |
|
COMMISSIONER OF INCOME TAX Vs. LALITA M BHAT SMT
|
December 21, 1995 |
|
COMMISSIONER OF INCOME TAX Vs. OXFORD UNIVERSITY PRESS
|
December 21, 1995 |
|
COMMISSIONER OF INCOME TAX Vs. INDIAN OIL CORPORATION LIMITED
|
December 21, 1995 |
|
COMMISSIONER OF INCOME TAX Vs. MERCANTILE BANK LIMITED
|
November 17, 1995 |
|
COMMISSIONER OF INCOME TAX Vs. TATA HYDRO ELECTRIC SUPPLY COMPANY LIMITED
|
November 17, 1995 |
|
COMMISSIONER OF SALES TAX Vs. PARAGJI MULJI AND CO
|
January 10, 1995 |
|
COMMISSIONER OF SALES TAX Vs. FOOD SPECIALITIES LTD
|
January 11, 1995 |
|
COMMISSIONER OF SALES TAX Vs. STEEL SUPPLIERS PVT LTD
|
February 20, 1995 |
|
COMMISSIONER OF SALES TAX Vs. STEEL PLANT PRIVATE LTD
|
February 6, 1995 |
|
COMMISSIONER OF SALES TAX MAHARASHTRA STATE BOMBAY Vs. BRIMCO PLASTIC MACHINERY PRIVATE LIMITED
|
February 10, 1995 |
|
COMMISSIONER OF SALES TAX MAHARASHTRA STATE BOMBAY Vs. AJAY INDUSTRIAL PACKAGINGS PVT LTD
|
February 9, 1995 |
|
COMMISSIONER OF SALES TAX MAHARASHTRA STATE BOMBAY Vs. PRESSURE PACK PVT LTD
|
February 9, 1995 |
|
COMMISSIONER OF SALES TAX MAHARASHTRA STATE BOMBAY Vs. SAI PUBLICATION FUND
|
February 17, 1995 |
|
COMMISSIONER OF SALES TAX MAHARASHTRA STATE BOMBAY Vs. MAZGAON DOCK LIMITED
|
February 13, 1995 |
|
COMMISSIONER OF SALES TAX MAHARASHTRA STATE BOMBAY Vs. MALBAR PRODUCTS
|
February 14, 1995 |
|
COMMISSIONER OF SALES TAX MAHARASHTRA STATE BOMBAY Vs. DELHI IRON AND STEEL CO PRIVATE LIMITED
|
January 11, 1995 |
|
COMMISSIONER OF SALES TAX MAHARASHTRA STATE BOMBAY Vs. C ABHAYKUMAR AND CO
|
January 11, 1995 |
|
COMMISSIONER OF SALES TAX MAHARASHTRA STATE BOMBAY Vs. INDIA CROWN CORK LTD
|
January 10, 1995 |
|
COMMISSIONER OF SALES TAX MAHARASHTRA STATE BOMBAY Vs. SHRI IRON AND METAL WORKS
|
January 9, 1995 |
|
COMMISSIONER OF SALES TAX MAHARASHTRA STATE BOMBAY Vs. ARVIND TRADING COMPANY
|
January 13, 1995 |
|
COMMISSIONER OF SALES TAX MAHARASHTRA STATE BOMBAY Vs. BALLARPUR INDUSTRIES LTD
|
January 30, 1995 |
|
COMMISSIONER OF SALES TAX MAHARASHTRA STATE BOMBAY Vs. RAJSHREE ELECTRONICS
|
January 31, 1995 |
|
COMMISSIONER OF SALES TAX MAHARASHTRA STATE BOMBAY Vs. VIJAY ROPE CENTRE
|
February 22, 1995 |
|
COMMISSIONER OF SALES TAX MAHARASHTRA STATE BOMBAY Vs. BILLION PLASTICS PVT LTD
|
February 22, 1995 |
|
COMMISSIONER OF SALES TAX MAHARASHTRA STATE BOMBAY Vs. MAHALAXMI STORES
|
February 22, 1995 |
|
COMMUNIDADE OF CURTORIM Vs. FRANCISCO REBELLO
|
March 29, 1995 |
|
COMRADE KALLAPPA LAXMAN MALABADE Vs. PRAKASH KELLAPPA AWADE
|
July 7, 1995 |
|
CONTROLLER OF STORES CENTRAL RAILWAY Vs. COMMISSIONER OF SALES TAX MAHARASHTRA STATE BOMBAY
|
February 7, 1995 |
|
COSTAO FERNANDES PREVENTIVE OFFICER CUSTOMS Vs. STATE AT THE INSTANCE OF DEPUTY SUPERINTENDENT OF POLICE CENTRAL BUREAU OF INVESTIGATION BOMBAY
|
October 20, 1995 |
|
CRANE OWNERS ASSOCIATION Vs. STATE OF MAHARASHTRA
|
August 11, 1995 |
|
CRESCENT CHEMICALS Vs. COMMISSIONER OF SALES TAX MAHARASHTRA STATE BOMBAY
|
February 10, 1995 |
|
CUSTODIAN Vs. EAST WEST TRAVEL AND TRADE LINKS LIMITED
|
March 27, 1995 |
|
D N DESHPANDE Vs. TATA FINANCE LIMITED
|
November 9, 1995 |
|
D.S.SETH Vs. STATE OF MAHARASHTRA
|
November 17, 1995 |
|
DAGADU BAYAJI KHADE Vs. ICHALKARANJI MUNICIPAL COUNCIL
|
July 20, 1995 |
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DAGADU SHIVRAO TILEKAR Vs. KACHARUSHAH MOHAMMAD SHAH
|
November 24, 1995 |
|
DAGDUBAI Vs. MOHANRAO S O SAJIRAO SHINDE
|
June 15, 1995 |
|
DAI-ICHI KARKARIA PVT LTD Vs. UNION OF INDIA
|
June 27, 1995 |
|
DAMJI SHAH Vs. STATE OF MAHARASHTRA
|
August 21, 1995 |
|
DAMODAR Vs. VIJAY
|
September 22, 1995 |
|
DAMODAR M VAIDYA Vs. MUNICIPAL CORPORATION OF THE CITY OF SHOLAPUR
|
September 12, 1995 |
|
DARSHAN KUMAR RAJKUMAR NARULLA Vs. UNION OF INDIA
|
August 17, 1995 |
|
DASHRATH MAHADEO BORATE AND OTHERS Vs. STATE OF MAHARASHTRA
|
July 26, 1995 |
|
DATTATRAYA DAGDUJI BORKUTE Vs. MOHANLAL CHANDMAL PHAPAL
|
October 31, 1995 |
|
DATTATRAYA KASHINATH Vs. CHHATRAPATI SAHAKARI SAKHAR KARKHANA LTD
|
November 1, 1995 |
|
DAUD MOHAMAD AGA Vs. STATE OF MAHARASHTRA
|
March 3, 1995 |
|
DBS FINANCIAL SERVICE PVT LTD Vs. MAHARASHTRA GENERAL KAMGAR UNION
|
July 21, 1995 |
|
DEEP METAL INDUSTRIES Vs. GAIKWAD B D
|
January 11, 1995 |
|
DEEP METAL INDUSTRIES Vs. B D GAIKWAD
|
November 1, 1995 |
|
DEEPA SHASHIKANT GODAMBE Vs. STATE OF MAHARASHTRA
|
September 19, 1995 |
|
DEEPAK MUKUNDRAI TRIVEDI Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY
|
August 11, 1995 |
|
DELUXE ENTERPRISES Vs. BOARD OF TRUSTEES OF THE PORT OF BOMBAY
|
January 9, 1995 |
|
DEOJI AMBU PATIL Vs. STATE OF MAHARASHTRA
|
September 27, 1995 |
|
DEOLALI CO OP HOUSING SOCIETY Vs. STATE OF MAHARASHTRA
|
October 31, 1995 |
|
DEPUTY DIRECTOR OF HEALTH SERVICES Vs. LATABAI RAJDHAR PATURKAR
|
March 21, 1995 |
|
DEVENDRA KAUR NIRANJAN SINGH Vs. STATE OF MAHARASHTRA
|
August 1, 1995 |
|
DEVIDAS Vs. CHANDRAKALA
|
October 10, 1995 |
|
DEVIDAS DHONDIBA ALANDE Vs. TANAJI SADASHIV ALANDE
|
November 23, 1995 |
|
DEVIDAS S O VENKATRAO PAWAR Vs. GOPINATH MUNDHE
|
July 28, 1995 |
|
DEVRAJ NARAYAN VINJUDA Vs. C D SINGH
|
July 26, 1995 |
|
DHANRAJ LILARAM MOTWANI Vs. RAJENDRA KUMAR DAYACHAND JAIN
|
March 10, 1995 |
|
DHARIWAL BOTTLE TRADING COMPANY Vs. STATE OF MAHARASHTRA
|
February 16, 1995 |
|
DHARMARAJ VITHOBA NATEKAR Vs. UNIQUE INDUSTRIES
|
March 13, 1995 |
|
DHEDYA BAJYA VALVI Vs. STATE OF MAHARASHTRA
|
July 19, 1995 |
|
DIGAMBAR NARAYAN HAJARE Vs. HOTCHAND MEGHRAJ GANGAWANI
|
December 5, 1995 |
|
DILIP S O RAMCHANDRA UMARE Vs. STATE OF MAHARASHTRA
|
August 24, 1995 |
|
DILIPINDRABHANJI WAWANDE Vs. INDUSTRIAL COURT NAGPUR
|
June 19, 1995 |
|
Dilklush G.Sinai Vs. State of Goa
|
July 13, 1995 |
|
DINKAR BALI PALEKAR Vs. BHARAT FORGE LTD
|
December 22, 1995 |
|
DIRECTOR OF ENFORCEMENT Vs. ROHIT B JHAVERI
|
February 3, 1995 |
|
DIVISIONAL CONTROLLER MAHARASHTRA STATE ROAD TRANSPORT CORPORATION CHANDRAPUR Vs. GIRIDHAR RAGHUNATH DERKAR
|
February 22, 1995 |
|
DIVISIONAL FOREST OFFICER GADCHIROLI Vs. MADHUKAR RAMAJI UNDIRWADE
|
March 8, 1995 |
|
DIVISIONAL MANAGER, UNITED INDIA INSURANCE CO. LTD Vs. SAHAH BAHADUR
|
March 28, 1995 |
|
DNYANDEO S O KISAN CHOPADE Vs. NAGPUR UNIVERSITY
|
April 4, 1995 |
|
DR. JAYAPRAKASH AND OTHERS Vs. STATE OF MAHARASHTRA
|
February 14, 1995 |
|
DUGAL PROJECTS DEVELOPMENT COMPANY PRIVATE LIMITED Vs. ZANEM LOXIMAN NAIK
|
April 26, 1995 |
|
DUNGARSHI CHAMPSI SHAH Vs. HARBANS SANGH RAM AVTAR MAURYA
|
December 19, 1995 |
|
DURGABAI W/O. SADANAND BURMA AND OTHER Vs. THE RESIDENT DY. COLLECTOR AMRAVATI AND OTHERS
|
February 14, 1995 |
|
EAST INDIA HOTELS LTD Vs. STATE OF MAHARASHTRA
|
February 3, 1995 |
|
EKNATH KALUBA MOKASHE Vs. STATE OF MAHARASHTRA
|
September 26, 1995 |
|
EKNATH S O SUKHDEO GAIKWAD Vs. NIRMALA
|
November 28, 1995 |
|
EMPLOYEES STATE INSURANCE CORPORATION Vs. TIECICON PRIVATE LTD
|
February 10, 1995 |
|
EMPLOYEES STATE INSURANCE CORPORATION BOMBAY Vs. WESTERN INDIA THEATRES LTD
|
June 20, 1995 |
|
ENGINEERING STAFF UNION Vs. INDIAN HUME PIPE CO LTD
|
April 5, 1995 |
|
ERASME JACK DE SEQUEIRA Vs. MARIA TEREZA AMINA DE SEQUEIRA MEHTA
|
March 24, 1995 |
|
ESKAYER LIMITED Vs. MAHARASHTRA SALES AND MEDICAL REPRESENTATIVE ASSOCIATION VIDARBHA UNIT
|
February 1, 1995 |
|
EWAC ALLOYS LIMITED Vs. UNION OF INDIA
|
July 13, 1995 |
|
EXECUTIVE ENGINEER Vs. PRESIDING OFFICER
|
January 3, 1995 |
|
EXECUTIVE ENGINEER MINOR IRRIGATION WARDHA Vs. PRESIDING OFFICER 1ST LABOUR COURT NAGPUR
|
March 1, 1995 |
|
EXPRESS INDUSTRIES Vs. EMPLOYEES STATE INSURANCE CORPORATION
|
June 21, 1995 |
|
EXPRESS LEASING LTD. Vs. OMEGA AGRO LTD.
|
November 3, 1995 |
|
EZLINDA FERNANDES Vs. CHETAN SANGHI SUB DIVISIONAL MAGISTRATE
|
June 7, 1995 |
|
F M C DCOSTA Vs. RALLIS INDIA LTD
|
October 20, 1995 |
|
FABRICA DE IGREJA DE N S DE MILAGRES SANGUEM Vs. GOVERNMENT OF GOA DAMAN AND DIU
|
April 11, 1995 |
|
FAIRGROWTH FINANCIAL SERVICES LIMITED Vs. SOLIDAIRE INDIA LIMITED
|
February 16, 1995 |
|
FAIRGROWTH FINANCIAL SERVICES LTD., IN RE Vs. ABC
|
February 20, 1995 |
|
FAKIRAPPA Vs. STATE OF MAHARASHTRA
|
September 27, 1995 |
|
FAREDOON MANECKJI DALAL Vs. PHIROZE BOMANJI JAVERI
|
April 24, 1995 |
|
FARIDA ABDUL LATIF PATKA Vs. UNION OF INDIA
|
June 21, 1995 |
|
FILOMENA GUILHERME FURTADO Vs. DEPUTY COLLECTOR AND SUB DIVISIONAL OFFICER
|
April 25, 1995 |
|
FILTAIR AND ALLIED ENGG CORPORATION Vs. STATE OF MAHARASHTRA
|
January 24, 1995 |
|
FOMENTO RESORTS AND HOTELS LTD Vs. MAHENDRA G WADHWANI
|
September 1, 1995 |
|
FOOD CORPORATION OF INDIA Vs. ANPO SHIPPING COMPANY LIMITED
|
November 2, 1995 |
|
GADRE INDUSTRIES Vs. STATE OF MAHARASHTRA
|
January 12, 1995 |
|
GAJANAN DHONDU DALVI Vs. TRISHUL CONSTRUCTION COMPANY
|
February 9, 1995 |
|
GAL OFFSHORE SERVICES LTD. Vs. GREAT EASTERN SHIPPING CO. LTD.
|
November 30, 1995 |
|
GANDHI AGENCIES Vs. MUNICIPAL COUNCIL BARSHI
|
February 10, 1995 |
|
GANDHI SPECIAL 07 TUBES LTD Vs. UNION OF INDIA
|
July 19, 1995 |
|
GANESH SUKHLAL JOSHI Vs. M A BHARATI
|
September 26, 1995 |
|
GANGA BAHADUR THAPA Vs. STATE OF MAHARASHTRA
|
July 13, 1995 |
|
GANGADHAR LAXMAN REDDY Vs. STATE OF MAHARASHTRA
|
October 7, 1995 |
|
GANGADHAR LAXMAN REDDY Vs. STATE OF MAHARASHTRA
|
July 10, 1995 |
|
GANGARAM ATMARAM VISHWASRAO Vs. NATIONAL TEXTILE CORPORATION SN LIMITED
|
July 21, 1995 |
|
GANGARAM K MEDEKAR Vs. ZENITH SAFE MFG CO
|
April 17, 1995 |
|
GANGARAM PUNJAJI KALE AND OTHERS Vs. STATE OF MAHARASHTRA AND ANOTHER
|
January 10, 1995 |
|
GANPAT ABAJI BHOSALE Vs. SONUBAI GUNDOPANT NIKAM
|
March 30, 1995 |
|
GENERAL EMPLOYEES UNION Vs. AMBASSADOR SKY CHEF
|
April 18, 1995 |
|
GENO PHARMACEUTICALS LIMITED Vs. UNION OF INDIA
|
June 22, 1995 |
|
GEOFFREY MANNERS AND COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
|
December 14, 1995 |
|
GHANSHAM S O NARAYAN NINAWE Vs. STATE OF MAHARASHTRA
|
August 11, 1995 |
|
GIRIDHAR VITHAL KAMBLI Vs. STATE OF GOA
|
August 3, 1995 |
|
GIRISH MANOHAR WAZALWAR Vs. PURUSHOTTAM PARASRAM KOTANGALE
|
March 28, 1995 |
|
GOA AGRICULTURAL PRODUCE MARKET COMMITTEE Vs. GOVERNMENT OF GOA
|
July 26, 1995 |
|
GOA CARBON LTD Vs. UNION OF INDIA
|
June 21, 1995 |
|
GOA FOUNDATION Vs. NORTH GOA PLANNING AND DEVELOPMENT AUTHORITY
|
February 20, 1995 |
|
GOA JUDICIAL OFFICERS ASSOCIATION Vs. STATE OF GOA
|
June 20, 1995 |
|
GODFREY PHILIPS INDIA LIMITED Vs. UNION OF INDIA
|
September 1, 1995 |
|
GOMAJI Vs. YASHODA
|
September 13, 1995 |
|
GOPINATH GOVIND PANCHAL Vs. HES LTD
|
April 24, 1995 |
|
GOTIRAM SAVLIRAM CHOUDHARY Vs. HINDUSTAN AERONAUTICS LTD
|
March 3, 1995 |
|
GOVERNMENT TRANSPORT SERVICE Vs. S L MISHRA
|
April 19, 1995 |
|
GOVIND KANU MADHAVI Vs. SPECIAL LAND ACQUSITION OFFICER PANVEL
|
April 29, 1995 |
|
GUJARAT BOTTLING COMPANY LTD. Vs. COCA COLA COMPANY
|
March 31, 1995 |
|
GUJARAT TRADING COMPANY Vs. STATE OF MAHARASHTRA
|
January 12, 1995 |
|
GULAB GOVINDRAO LANJEWAR Vs. MAHARASHTRA STATE ROAD TRANSPORT CORPORATION BOMBAY
|
February 8, 1995 |
|
GULDAS S O GALMA HATWAR Vs. STATE OF MAHARASHTRA
|
March 16, 1995 |
|
GULDASGALMA HATWAR Vs. STATE OF MAHARASHTRA
|
March 15, 1995 |
|
GUNDU BABURAO SHINDE Vs. MANAGING DIRECTOR SHETKARI SAHAKARI SANGH LTD
|
February 14, 1995 |
|
GURUNATH MADHAVRAO JAMALPURE Vs. ZILLA PARISHAD TEACHERS CO OP CREDIT SOCIETY LIMITED
|
November 15, 1995 |
|
H L ROCHE Vs. CITIZEN CO OPERATIVE BANK LIMITED
|
September 26, 1995 |
|
HAFIJABI SULEMAN DARWAJKAR Vs. SULEMAN MOHAMMAD DARWAJKAR
|
September 6, 1995 |
|
HAJRABI ABDUL GANI Vs. ABDUL LATIF AZIZULLA
|
December 1, 1995 |
|
HANSABAI W/O HANMANTU SHANBAG Vs. MOTILAL BABURAO KAMALE
|
July 10, 1995 |
|
HARDIALLIA CHEMICALS LIMITED Vs. COMMISSIONER OF INCOME TAX
|
December 21, 1995 |
|
HARDILLIA CHEMICALS LIMITED Vs. COMMISSIONER OF INCOME TAX
|
December 15, 1995 |
|
HARIKISHAN JAGANNATH BAHETI Vs. STATE OF MAHARASHTRA
|
August 18, 1995 |
|
HARISCHANDRA SHAMRAO KATHA Vs. KAMALAKAR QUKARRAO MALTAPORE
|
September 19, 1995 |
|
HARISHCHANDRA HAQIQATRAI CHHABRA Vs. CHAMRAJ SUBHUKRISHNA KRISHNA SWAMY
|
February 6, 1995 |
|
HEMENDRA V SHAH Vs. STOCK EXCHANGE BOMBAY
|
July 14, 1995 |
|
HINDUSTAN APPAREL INDUSTRIES Vs. STATE OF MAHARASHTRA
|
February 23, 1995 |
|
HINDUSTAN LEVER RESEARCH CENTRE EMPLOYEES UNION Vs. V N GAIKWAD
|
September 14, 1995 |
|
HIRABAI NARAYAN DATYE Vs. SUSHILABAI RAM NATH DATYE & ORS.
|
February 22, 1995 |
|
HIRALAL TUKARAM KUMAWAT Vs. LATABAI RAJENDRA KUMAWAT
|
March 29, 1995 |
|
HIRAMAL SUNDERMAL KALANTRI Vs. KESHARIMAL PREMSUKHDAS BHUTADA
|
August 18, 1995 |
|
HOMI P RANINA Vs. ERUCH B DESAI
|
February 22, 1995 |
|
HOOSEINI CO OPERATIVE CREDIT SOCIETY LTD Vs. STATE
|
March 8, 1995 |
|
HOTEL SKYLARK Vs. DEPUTY EXECUTIVE ENGINEER MAHARASHTRA STATE ELECTRICITY BOARD AKOLA
|
April 19, 1995 |
|
I B INAMDAR Vs. B E S T UNDERTAKINGS
|
November 15, 1995 |
|
ILAC LTD Vs. UNION OF INDIA
|
June 7, 1995 |
|
INACIO MARIANO DIAS Vs. PALMIRA VALADARES
|
January 20, 1995 |
|
INDERJITSINGH HARISINGH RANA Vs. BABY ALIAS KAMLABAI JIWANSINGH RANA
|
April 4, 1995 |
|
INDIA PHOTOGRAPHIC CO. LTD. Vs. INSPECTOR OF LEGAL METROLOGY, STORAGE AND CALIBRATION NO. 1, NAGPUR AND OTHERS
|
August 14, 1995 |
|
INDIA UNITED MILLS Vs. PARSHURAM RAMCHANDRA DHANAWADE
|
September 28, 1995 |
|
INDIAN AIRPORTS EMPLOYEES UNION Vs. INTERNATIONAL AIRPORTS AUTHORITY OF INDIA
|
April 20, 1995 |
|
INDIANA EBGUBEERUNG WORKS BOMBAY PVT LTD Vs. PRESIDING OFFICER 5TH LABOUR COURT
|
July 28, 1995 |
|
INDIRA SALES CORPORATION Vs. STATE OF MAHARASHTRA
|
January 13, 1995 |
|
INDOFIL CHEMICALS COMPANY BOMBAY Vs. KUNWARSINGH MADHAOSINGH MHANE
|
December 7, 1995 |
|
INDOSWE ENGINEERS (P) LTD Vs. STATE OF MAHARASHTRA
|
February 6, 1995 |
|
INDOSWE ENGINEERS P LTD Vs. STATE OF MAHARASTRA
|
February 3, 1995 |
|
INDU NIMBA PAWAR Vs. SUMANBAI KADU PAWAR
|
December 14, 1995 |
|
INLAND CARRIERS BOMBAY TRANSPORTERS Vs. JAMILABEGUM WD O MOHAMMAD IBRAHIM
|
January 24, 1995 |
|
INLAND WATERWAYS LTD. Vs. COASTAL SHIPPING LTD.
|
November 16, 1995 |
|
INTELLIGENCE OFFICER NARCOTICS CONTROL BUREAU Vs. NAUSHAD ALI ABDUL AZIZ MASTER alias FIROZ KARIM MERCHANT
|
January 27, 1995 |
|
INTERNATIONAL AIRPORTS AUTHORITY OF INDIA Vs. MOHINDER SINGH AND CO
|
September 5, 1995 |
|
INVESTMENT AND PORTFOLIO MANAGEMENT Vs. NATIONAL STOCK EXCHANGE OF INDIA LTD
|
December 22, 1995 |
|
ISHWARDAS AND ANOTHER Vs. STATE OF MAHARASHTRA
|
August 18, 1995 |
|
ISMAIL AKBARALI CHITALWALLA Vs. STATE OF MAHARASHTRA
|
March 7, 1995 |
|
ISMAIL AKBARALI CHITALWALLA Vs. N R
|
August 3, 1995 |
|
J B RUPANI Vs. UNION OF INDIA
|
June 8, 1995 |
|
J K CHEMICALS LIMITED Vs. GOVERNMENT OF MAHARASHTRA
|
August 16, 1995 |
|
J K CORPORATION LTD Vs. BOARD OF TRUSTEES OF PORT OF BOMBAY
|
December 1, 1995 |
|
J K ENGINEERING Vs. COMMISSIONER OF SALES TAX MAHARASHTRA STATE BOMBAY
|
February 23, 1995 |
|
JAGANNATH RAMCHANDRA MUNEKAR Vs. NIVRUTTI ALIAS BAPUSAHEB THITE
|
September 14, 1995 |
|
JAGAT SINGH LEKHIRAM YADAV Vs. STATE OF MAHARASHTRA
|
November 17, 1995 |
|
JAGDISHBHAI AMBALAL PATEL Vs. K L VERMA
|
September 14, 1995 |
|
JAGISHCHANDRA CHAMPAKLAL PAREKH Vs. KANTILAL PRABHUDAS MEHTA
|
April 13, 1995 |
|
JAGMOHAN AGGARWAL Vs. B S HEBBAR ASSISTANT COLLECTOR OF CUSTOMS
|
December 14, 1995 |
|
JAIRAM Vs. STATE OF MAHARASHTRA
|
December 29, 1995 |
|
JAIRAM JETHMAL TAPADIA Vs. KAMAL KISHOR S O BHAGIRATH AGRAWAL
|
October 20, 1995 |
|
JAISINGRAO GANPATRAO SASANE Vs. STATE OF MAHARASHTRA
|
February 24, 1995 |
|
JAMBURAO SATYAPPA CHOUGULE Vs. DIRECTOR OF RESETTLEMENT
|
February 6, 1995 |
|
JAMNADAS MADHAVJI AND CO Vs. D C SREEDHAR
|
November 13, 1995 |
|
JASPREET MICKIE OBEROI Vs. MICKIE OBEROI
|
September 14, 1995 |
|
JAYA ARUN BHOSALE Vs. STATE OF MAHARASHTRA
|
February 1, 1995 |
|
JAYA ARUN BHOSALE Vs. STATE OF MAHARASHTRA
|
January 2, 1995 |
|
JAYANT OIL MILLS PVT LTD Vs. UNION OF INDIA
|
July 13, 1995 |
|
JAYASHRI Vs. KHALATE
|
January 12, 1995 |
|
JAYASHRI V KHALATE & ORS Vs. BHAGIVATLAL ATTARCHAND & ORS
|
January 12, 1995 |
|
JAYAVANT YASWANT RAUT Vs. SIMPLEX MILLS LTD
|
March 20, 1995 |
|
JAYPRAKASH GANGADHAR JADHAV Vs. HINDUSTAN AERONAUTICS LTD
|
June 26, 1995 |
|
JAYRAM DAVID KALYANI Vs. STATE OF MAHARASHTRA
|
July 24, 1995 |
|
JEEVAN VYANKAT THOKAL Vs. STATE OF MAHARASHTRA
|
July 18, 1995 |
|
JEEVRAJ MUNSHI SHAH Vs. COLLECTOR THANE
|
January 12, 1995 |
|
JETU JACQUES TARU LALVANI Vs. J B A PRINTING INKS LIMITED
|
August 21, 1995 |
|
JIBHAU VISHNU WAGH Vs. STATE OF MAHARASHTRA
|
December 8, 1995 |
|
JIJABA NAMDEO BORUDE Vs. UNION OF INDIA
|
February 23, 1995 |
|
JITU MOJIRAM MORYA ALIAS MORE Vs. STATE OF MAHARASHTRA
|
October 10, 1995 |
|
JIVANLAL PANNALAL BHANSALI Vs. TRILOKCHAND NATHMAL KOTECHA AND OTHERS
|
January 19, 1995 |
|
JOAO AZAVEDO VICENTE PAULO FERNANDES Vs. CLARA RODRIGUES
|
January 16, 1995 |
|
JOAQUIM CONSTANTINHO CARVALHO Vs. STATE OF MAHARASHTRA
|
January 11, 1995 |
|
JOINT DIRECTOR OF HEALTH SERVICES OFFICE OF DIRECTORATE HEALTH SERVICES PUNE AND Vs. VILAS DATTATRAYA PINGALE
|
August 31, 1995 |
|
JOSEPH FERNANDES Vs. STATE OF GOA
|
August 19, 1995 |
|
JYOTI SUNIL SHINDE Vs. SHOBHA LAXMAN KHEDEKAR
|
February 7, 1995 |
|
K RAMESH ALIAS KALYA KANNAN Vs. SATISH SAHNEY
|
July 7, 1995 |
|
KADAM P H Vs. DESHPANDE M A
|
January 31, 1995 |
|
KAILASH CHANDER TANDON Vs. STATE OF MAHARASHTRA
|
February 16, 1995 |
|
KAJETAN LEO VAZ Vs. JAGDISH RAGHUNATH MANKAR
|
August 16, 1995 |
|
KAKASAHEB APPASAHEB BHOSALE Vs. STATE OF MAHARASHTRA
|
July 27, 1995 |
|
KALAPPA NARSAPPA SANGLE Vs. PANCHAGANGA SAHAKARI SAKHAR KARKHANA LTD
|
February 7, 1995 |
|
KALAWATI RAVINDRA MALEWAR Vs. RAVINDRA VISHWANATH MALEWAR
|
September 6, 1995 |
|
KAMAKSHI R IYER Vs. HINDUSTAN DOOR-OLIVER LTD
|
November 24, 1995 |
|
KAMALABAI CHINNASWAMI Vs. D VIRA AND COMPANY
|
February 14, 1995 |
|
KAMALAKAR KAMULKAR Vs. DISTRICT AND SESSIONS JUDGE NORTH GOA
|
July 11, 1995 |
|
KAMLAKAR K. TAWARE & OTHERS Vs. STATE OF MAHARASHTRA & OTHERS
|
March 10, 1995 |
|
KANCHAN AMAR ASRANI Vs. AMAR VISHINDAS ASRANI
|
November 8, 1995 |
|
KANTILAL AMARCHAND MANJAL Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY
|
July 24, 1995 |
|
KASHINATH BABAN PALKAR Vs. STATE OF MAHARASHTRA
|
September 6, 1995 |
|
KASHINATH BABAN PARKAR Vs. STATE OF MAHARASHTRA
|
June 9, 1995 |
|
KASHINATH GOSAVI PATIL Vs. GOVALA VYANKANNA TATAYYA SINCE DECEASED BY HEIRS
|
March 13, 1995 |
|
KASHINATH S O KODAMBARAO KATAKE Vs. ADDITIONAL DISTRICT JUDGE PUSAD
|
August 17, 1995 |
|
KASIM BABAMIYA SHAIKH ALIAS MISTRI Vs. STATE OF MAHARASHTRA
|
May 7, 1995 |
|
KASIM BABAMIYA SHAIKH MISTRI Vs. STATE OF MAHARASHTRA
|
July 5, 1995 |
|
KASINATH VAMAN VANDERE Vs. STATE OF MAHARASHTRA
|
March 23, 1995 |
|
KAUSALYABAI WD O NATTHU PARASKAR Vs. RAMCHANDRA S O SATBAJI PATEKAR
|
January 18, 1995 |
|
KAUSALYBAI KESHAV DUSHINGE Vs. REVUBAI DAJI JARE
|
October 9, 1995 |
|
KELKAR AND KELKAR Vs. INDIAN AIRLINES
|
November 1, 1995 |
|
KESHAV BALIRAM NAIK Vs. STATE OF MAHARASHTRA
|
November 2, 1995 |
|
KHAMGAON URBAN CO OP BANK LTD Vs. KIRAN GHANSHAMDAS KHETAN
|
March 16, 1995 |
|
KHANDU PANDU JADHAV Vs. STATE OF MAHARASHTRA
|
June 12, 1995 |
|
KHANDU PANDU JADHAV Vs. STATE OF MAHARASHTRA
|
December 6, 1995 |
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KHATIJABI ABOOBAKER Vs. KARMA CONSTRUCTIONS
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February 24, 1995 |
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KIRAN M KANDOLKAR Vs. STATE OF MAHARASHTRA
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November 24, 1995 |
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KIRLOSKAR DIESEL RECON PRIVATE LIMITED Vs. KIRLOSKAR PROPRIETARY LIMITED
|
October 10, 1995 |
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KIRTI DAL UDYOG NAGPUR Vs. BHANWARLAL RAMCHANDRA CHANDAK
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August 3, 1995 |
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KISAN BABURAO MEMANE Vs. SURESH SADU MEMANE
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April 6, 1995 |
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KISAN S O JEMLA JADHAV Vs. DINKAR S O GANPAT BHAGAT
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February 16, 1995 |
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KISHAN CHAND GUPTA Vs. CITI BANK N A
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July 4, 1995 |
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KISHAN CHAND GUPTA Vs. CITI BANK N A
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April 7, 1995 |
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KMA LTD Vs. T SUNDARA RAJAN
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November 29, 1995 |
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KOLHAPUR AGRO IMPLEMENTS PRIVATE LIMITED Vs. SADASHIV S POWAR
|
April 6, 1995 |
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KOLHAPUR URBAN CO OPERATIVE BANK LTD Vs. REGIONAL PROVIDENT FUND COMMISSIONER MAHARAHTRA AND GOA
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November 13, 1995 |
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KOLHAPUR ZILLA SHETKARI VINKARI SAHAKARI SOOT GIRANI LTD Vs. N P MURUGALI JUDGE LABOUR COURT SANGLI
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March 31, 1995 |
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KOYANA KRUSHAK SEVA SAHAKARI SANSTHA LTD Vs. STATE OF MAHARASHTRA
|
January 30, 1995 |
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KRANTIKARI SURAKSHA RAKSHAK SANGHATNA THANE Vs. A L ALASPURKAR
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October 13, 1995 |
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KRISHNA BAPU PATIL Vs. JAGADISH BAPUSO GHORPADE
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May 10, 1995 |
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KRISHNA BAPU PATIL Vs. JAGADISH BAPUSO GHORPADE
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October 5, 1995 |
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KRISHNA JAGANATH KAMAT Vs. VITHAL JAGANATH KAMAT
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August 3, 1995 |
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KRISHNA KUMARI CHAMANLAL Vs. COMMISSIONER OF INCOME TAX
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June 29, 1995 |
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KRISHNA SAHAKARI SAKHAR KARKHANA LTD Vs. ANIL BAPURAO KANASE
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March 28, 1995 |
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KRISHNA TRADERS Vs. R G KHEDKAR
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August 31, 1995 |
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KRISHNAKANT G BORKAR Vs. EUFFEMIO AZAVEDO
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February 23, 1995 |
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KUMUDESH BHANDARI Vs. GOPIKA TAPURIAH
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April 7, 1995 |
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KUTUBUNISA BEGUM Vs. BILQUEES JAHAN BEGUM
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October 13, 1995 |
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LADY SOONOO JAMSETJEE Vs. JAMSHEJI EDULJI DASTOOR
|
December 19, 1995 |
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LALOOKHAN HAIDERALIKHAN Vs. M M KAMBLE SPECIAL EXECUTIVE MAGISTRATE
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December 6, 1995 |
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LAURA BRITTO Vs. C D SINGH
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January 8, 1995 |
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LAURA BRITTO Vs. V C D SINGH SECRETARY PREVENTIVE DETENTION
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August 1, 1995 |
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LAWYERS COLLECTIVE Vs. BAR COUNCIL OF INDIA
|
October 9, 1995 |
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LAXMAN KESU SABALE Vs. WAMAN KESU SABALE
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March 15, 1995 |
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LAXMAN ZINGRAJI ADHAU Vs. SUSHILA ZINGUJI THAKRE
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March 22, 1995 |
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LIYAKAT HUSSAIN Vs. RAJENDRA
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October 5, 1995 |
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LPG SHIPPING S A Vs. EGE DENIZCILIK TICARET VE SANAYI A S
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April 18, 1995 |
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LUDDUR ALGOO YADAV Vs. GENERAL MANAGER INDIA UNITED MILLS
|
November 2, 1995 |
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M CHANNABASAPPA Vs. STATE OF MAHARASHTRA
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December 13, 1995 |
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M G SEQUEIRA Vs. FRANCISCO PINHEIRO
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August 17, 1995 |
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M S E B WORKERS FEDERATION PUNE Vs. MAHARASHTRA STATE ELECTRICITY BOARD
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April 25, 1995 |
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M V PALEKAR Vs. BANK OF INDIA
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August 2, 1995 |
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MADANLAL BANSILAL BINAKIYA Vs. DAGADULAL VALCHAND MEHTA
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November 27, 1995 |
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MADHAV SAKHARAM SHILOTRI Vs. STATE OF MAHARASHTRA
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February 14, 1995 |
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MADHAVI SATISH JADHAV Vs. GOVERNMENT AYURVED COLLEGE
|
December 5, 1995 |
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MADHUBALA VIVEK JAIN Vs. VIVEK CHANDANMAL JAIN
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July 6, 1995 |
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MADHUKAR DAMU PATIL Vs. STATE OF MAHARASHTRA
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December 5, 1995 |
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MADHUKAR R JAVLE Vs. BASKAR RAMNATH SHIBAD
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September 19, 1995 |
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MADHUKAR S O GANPATRAO SURYAWANSHI Vs. LAXMANRAO S O GANPATRAO SURYAWANSHI
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July 31, 1995 |
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MAHADEO KHANDERAO CHAVAN Vs. IN-CHARGE MANAGING DIRECTOR SHRIRAM SAHAKARI SAKHAR KARKHANA LTD
|
March 23, 1995 |
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MAHADEORAO GULABRAO BHUIBAR AND ORS. Vs. STATE OF MAHARASHTRA AND ORS.
|
March 1, 1995 |
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MAHADEORAO S O ZABUJI UGALE Vs. KISANRAO S O MAHADEORAO LAWANGE
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September 12, 1995 |
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MAHADEV SONU PARDHI Vs. STATE OF MAHARASHTRA
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June 13, 1995 |
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MAHADEVO MURLIDHAR AMBEKAR Vs. PADMINI V JOSHI
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July 26, 1995 |
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MAHANAGAR TELEPHONE NIGAM KAMGAR SANGH Vs. CHIEF GENERAL MANAGER MTNL BOMBAY
|
March 30, 1995 |
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MAHANAGAR TELEPHONE NIGAM LIMITED Vs. B V MANEK
|
November 1, 1995 |
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MAHARASHTRA GENERAL KAMGAR UNION Vs. STATE OF MAHARASHTRA
|
February 13, 1995 |
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MAHARASHTRA GENERAL KAMGAR UNION Vs. STAR OXIDES AND CHEMICALS LIMITED
|
July 7, 1995 |
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MAHARASHTRA GENERAL KAMGAR UNION Vs. SOLID CONTAINERS LIMITED
|
June 23, 1995 |
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MAHARASHTRA INDUSTRIAL DEVELOPMENT CORPORATION Vs. MAHENDRA G WADHWANI
|
November 23, 1995 |
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MAHARASHTRA SHRAMIK SENA Vs. GABRIEL INDIA LTD
|
July 24, 1995 |
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MAHARASHTRA SMALL SCALE INDUSTRIES DEVELOPMENT CORPORATION LTD Vs. SHILPA PRAKASH MORAKHIA
|
August 28, 1995 |
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MAHARASHTRA STATE CO-OPERATIVE COTTON GROWERS MARKETING FEDERATION LTD Vs. ANAND VINAYAK MAINKAR
|
November 27, 1995 |
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MAHARASHTRA STATE ELECTRICITY BOARD Vs. SAKHARAM SITARAM SHINDE
|
December 5, 1995 |
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MAHARASHTRA STATE ELECTRICITY BOARD Vs. SURESH VAIDYANATH PAGAR
|
September 20, 1995 |
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MAHARASHTRA STATE ELECTRICITY BOARD Vs. LAMACHAND BALIRAM CHAUDHARI
|
February 8, 1995 |
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MAHARASHTRA STATE ELECTRICITY BOARD Vs. BADRINATH PANDIT KOLHE
|
February 7, 1995 |
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MAHARASHTRA STATE ELECTRICITY BOARD Vs. SWAMI SATYABHAKTA SATYASHRAM MANDAL
|
March 14, 1995 |
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MAHARASHTRA STATE ROAD TRANSPORT CORPORATION Vs. SHOBHA B MOHITE
|
July 20, 1995 |
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MAHARASHTRA STATE ROAD TRANSPORT CORPORATION Vs. SUDAM NARAYAN CHAUDHARI
|
June 20, 1995 |
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MAHARASHTRA STATE TRANSPORT WORKERS FEDERATION INTUC Vs. MAHARASHTRA STATE TRANSPORT KAMGAR SANGHATANA
|
March 15, 1995 |
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MAHENDRABHAI S O PURUSHOTTAM PATEL Vs. VASANT MAHADEORAO SANGOLE
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January 18, 1995 |
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MAHESH N GAWDE Vs. C D SINGH
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July 26, 1995 |
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MAHILA GRIHA UDYOG LIJJAT PAPAD KENDRA AMRAVATI Vs. RATNAMALA D KOKEN
|
March 1, 1995 |
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MAJOR MANGE RAM BHAGWANA RAM PENGHAL Vs. UNION OF INDIA
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December 18, 1995 |
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MAN BAHADUR Vs. STATE OF GOA
|
October 9, 1995 |
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MANABHAU DAMU KHAIRNAR Vs. STATE OF MAHARASHTRA
|
July 6, 1995 |
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MANAGER VIDARBHA TOBACCO PRODUCT P LIMITED Vs. FULWANTABAI ISHWARDAS MESHRAM
|
March 24, 1995 |
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MANDABAI WD O MILIND SONTAKKE Vs. P RAJENDRA PRASAD
|
April 26, 1995 |
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MANDAKINI WD O RADHAKRISHNA DAMKONDAWAR Vs. NIRMALADEVI WD O CHANDRAKANT PANDIT
|
February 16, 1995 |
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MANIKCHAND S O MAHADEO JAIN Vs. SMITA WD O ARUNRAO VEGINWAR
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September 20, 1995 |
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MANIKCHAND S O MANJAJI SARODE Vs. VIJAYKUMAR S O MOTILAL KAWADIYA
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March 23, 1995 |
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MANISH PRABHAKAR KHANOLKAR Vs. DEAN GOA MEDICAL COLLEGE
|
February 23, 1995 |
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MANJOOR KHWAJA HUSAIN SHAIKH Vs. STATE OF MAHARASHTRA
|
August 4, 1995 |
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MANNATH BALCHANDRAN Vs. FORBES FORBES CAMPBELL AND CO LTD
|
November 15, 1995 |
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MANOHAR Vs. BHAURAO S O TUKARAMJI SHIRBHATE
|
March 8, 1995 |
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MANOHAR GOPAL NAIK Vs. SUBHASH ANKUSH SHIRODKAR
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November 16, 1995 |
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MANOHAR RAMRAI REVANKAR Vs. COMMISSIONER OF POLICE THANE
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August 18, 1995 |
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MANOJ D KALANI Vs. STATE OF MAHARASHTRA
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August 18, 1995 |
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MANOJ MISRA Vs. STATE OF MAHARASHTRA
|
August 31, 1995 |
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MANSUKHBHAI Vs. GENERAL MANAGER WESTERN RAILWAY CHURCH GATE BOMBAY
|
May 19, 1995 |
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MANUEL DE SOUZA Vs. JOVITO GONZAGA AFONSO
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January 30, 1995 |
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MANUEL MENDES Vs. SHANTIDEVI RAMCHANDRA HALWAI
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February 9, 1995 |
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MARIA ELSA NORONHA WOLFANGO DSILVA Vs. CUSTODIAN OF EVACUEE PROPERTY
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March 7, 1995 |
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MARIA ELSA NORONHA WOLFANGO DSILVA Vs. CUSTODIAN OF EVACUEE PROPERTY
|
July 3, 1995 |
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MARIA ROSA COSTA DIAS Vs. COMUNIDADE OF CHICOLNA
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June 23, 1995 |
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MARIO SHAW Vs. MARTIN FERNANDEZ
|
October 11, 1995 |
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MARUTI DATTATRAY PATANKAR Vs. MANAGING DIRECTOR KOLHAPUR ZILLA SHETKARI VINKARI SAHAKARI SOOT GIRINI LTD
|
April 17, 1995 |
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MARUTI TUKARAM PATIL Vs. STATE OF MAHARASHTRA
|
February 8, 1995 |
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MARUTI YESHWANT LOKARE Vs. STATE OF MAHARASHTRA
|
July 3, 1995 |
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MDS SWITCH GEAR PVT LTD Vs. UNION OF INDIA
|
June 15, 1995 |
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MEENA ENGINEERING AND CONTRACTORS PRIVATE LIMITED Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY
|
November 9, 1995 |
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MEENA JAYENDRA THAKUR Vs. UNION OF INDIA
|
January 20, 1995 |
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MEGHANA M PATIL Vs. MADHUKAR B PATIL
|
August 28, 1995 |
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MEHTABBI Vs. S K SIKANDER S O S K MOHD
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June 6, 1995 |
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MERCIER BENTO MORENAS Vs. STATE OF GOA
|
September 22, 1995 |
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MILAN PRODUCTS Vs. SUMANBAI NIVRUTTI
|
June 26, 1995 |
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MILIND HOLDINGS (P.) LTD., AND DARSHAN HOLDINGS (P.) LTD. Vs. MIHIR ENGINEERS LTD.
|
November 16, 1995 |
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MINOO F BULSARA Vs. HINDUSTAN PETROLEUM CORPORATION
|
December 8, 1995 |
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MIRAJ STATE BANK LIMITED Vs. POONAWALLA PROMOTERS PVT LIMITED
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January 23, 1995 |
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MIRZA MARUFUDDIN Vs. GALAXY KNIVES PVT LTD
|
April 26, 1995 |
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MOHAMMAD IQBAL GULAM Vs. ABDUL RAJJAK LALMIYA
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June 16, 1995 |
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MOHAMMAD MUMTAZ S O MOHAMMAD DARWESH Vs. ISHWAR KAUR
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February 3, 1995 |
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MOHAMMAD SHARIF FARID Vs. SATISH SAHNEY
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July 20, 1995 |
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MOHAN S\O SURYABHAN CHANDAN Vs. STATE OF MAHARASHTRA
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March 10, 1995 |
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MOHAN SHANKAR GHAISAS Vs. NARAYAN SHANKAR POTDAR
|
December 15, 1995 |
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MOHANDAS JETHANAND MAMTORA Vs. STATE OF MAHARASHTRA
|
January 30, 1995 |
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MOHANLAL CHUNILAL LOTWALA Vs. KESHARIMAL MOTILAL JAIN
|
November 24, 1995 |
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MOHD MUSTAQ AHEMAD Vs. STATE OF MAHARASHTRA
|
December 8, 1995 |
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MONA AGGARWAL SUBHASHKUMAR AGGARWAL Vs. MAHATMA GANDHI INSTITUTE OF MEDICAL SCIENCES
|
June 30, 1995 |
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MONTEX GLASS FIBRE INDUSTRIES PVT LTD Vs. COMMISSIONER OF SALES TAX BOMBAY
|
January 11, 1995 |
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MORARJI BROTHERS IMPORT AND EXPORT PVT LTD Vs. STATE OF MAHARASHTRA
|
January 23, 1995 |
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MORESHWAR RAJARAM KULKARNI Vs. GOVERNMENT OF MAHARASHTRA
|
February 10, 1995 |
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MUKESH H MEHTA Vs. HARENDRA H MEHTA
|
February 24, 1995 |
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MUKUND IRON AND STEEL WORKS LIMITED Vs. GANNON DUNKERLEY AND COMPANY LIMITED
|
November 23, 1995 |
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MUKUND LIMITED Vs. NAVI MUMBAI MUNICIPAL CORPORATION
|
June 21, 1995 |
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MULCHAND MOTILAL RAKA Vs. STATE OF MAHARASHTRA
|
September 6, 1995 |
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MUNICIPAL CORPORATION OF THE CITY OF PUNE Vs. POONA INDUSTRIAL HOTEL LTD
|
March 8, 1995 |
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MUNICIPAL TRANSPORT WORKERS UNION KOLHAPUR Vs. KOLHAPUR MUNICIPAL TRANSPORT
|
November 14, 1995 |
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N B DHARGALKAR Vs. SUVARNA INDUSTRIES
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April 6, 1995 |
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N N SHIP BUILDERS AND ENGINEERS PVT LTD Vs. UNION OF INDIA
|
June 15, 1995 |
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N R S SAHASRABUDHYE SMT Vs. ADDITIONAL CUSTODIAN OF THE NATIONAL TEXTILE CORPORATION THE KOHINOOR MILLS CO
|
February 2, 1995 |
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NAGA YERRA KORTE Vs. STATE OF MAHARASHTRA
|
February 21, 1995 |
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NAGARE P D Vs. SKF BEARINGS INDIA LTD
|
July 14, 1995 |
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NAGESH DINKARRAO KULKARNI Vs. STATE OF MAHARASHTRA
|
September 1, 1995 |
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NAGINDAS JASANGBHAI DOSHI Vs. JAMNABAI RAMCHANDRA VANDAKER
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February 23, 1995 |
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NAGPUR CABLE OPERATORS ASSOCIATION Vs. COMMISSIONER OF POLICE NAGPUR
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August 9, 1995 |
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NAJAMA Vs. STATE OF MAHARASHTRA
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July 6, 1995 |
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NAMDAO KISAN BHAKARE Vs. STATE OF MAHARASHTRA
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September 15, 1995 |
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NAMDEO LAXMAN CHARDE Vs. SUB-DIVISIONAL MAGISTRATE, KATOL
|
November 14, 1995 |
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NANA SANTU BHISE Vs. AKATAI BAPU BHISE
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March 2, 1995 |
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NANDAKISHORE S O NATHMAL LAKHOTIA Vs. SATYANARAYAN S O BIRDICHAND CHAUBE
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March 15, 1995 |
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NANDAN BUILDERS Vs. V G APTE ESTATE TRUST
|
April 19, 1995 |
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NANDKISHORE ALIAS KISHORE BHIMRAO KSHIRSAGAR Vs. STATE OF MAHARASHTRA
|
June 15, 1995 |
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NARAINDAS DWARKADAS Vs. STATE OF MAHARASHTRA
|
February 1, 1995 |
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NARAYAN NAGUESH POROB Vs. STATE OF MAHARASHTRA
|
November 16, 1995 |
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NARAYAN S O GOVIND MURUGKAR Vs. IIND ADDITIONAL DISTRICT JUDGE
|
March 7, 1995 |
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NARAYANDAS GULABCHAND AGRAWAL Vs. RAKESH KUMAR NEMKUMAR PORWAL
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August 17, 1995 |
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NARAYANDAS S O GULABCHAND AGRAWAL Vs. RAKESH KUMAR S O NEM KUMAR PORWAL
|
August 17, 1995 |
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NARAYANGOVIND MURUGKAR Vs. IIND ADDITIONAL DISTRICT JUDGE NAGPUR Q A SHAIKH
|
March 6, 1995 |
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NARSINHA NARAYAN SHIRODKAR Vs. VASANT GANPAT SHINDE
|
July 21, 1995 |
|
NASEEM SALIM SANI Vs. J P ENTERPRISES
|
March 10, 1995 |
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NASSIM AHMED JAMIR AHMED Vs. SHIPPING CORPORATION OF INDIA LIMITED
|
September 15, 1995 |
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NATHU BAPU MHASKAR Vs. STATE OF MAHARASHTRA
|
November 1, 1995 |
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NATIBABU KHADKA Vs. STATE OF GOA AS
|
July 13, 1995 |
|
NATIONAL CO-OPERATIVE CONSUMERS FEDERATION OF INDIA LIMITED Vs. STATE OF MAHARASHTRA MAHARASHTRA STATE BOMBAY
|
February 15, 1995 |
|
NIRANJAN JAYANTILAL TOLIA Vs. UNION OF INDIA
|
June 22, 1995 |
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NIRANJAN MILLS LIMITED Vs. STATE OF MAHARASHTRA
|
March 2, 1995 |
|
NIRANJAN MILLS LTD Vs. STATE OF MAHARASHTRA
|
February 3, 1995 |
|
NIRLON SYNTHETIC FIBRES AND CHEMICALS LTD Vs. STATE OF MAHARASHTRA
|
January 24, 1995 |
|
NIRMALA AVINASH KUMAR MUKERJI Vs. PARPATI R MALKANI
|
February 9, 1995 |
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OMPRAKASH PARSHURAM RIHAL Vs. C D SINGH
|
July 18, 1995 |
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ONKAR Vs. SHAMRAO SHIVRAO PALHADE
|
April 21, 1995 |
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OUDH SUGAR MILLS LIMITED Vs. COMMISSIONER OF INCOME TAX
|
December 7, 1995 |
|
P B DESAI Vs. STATE OF MAHARASHTRA
|
September 5, 1995 |
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P H KADAM Vs. M A DESHPANDE
|
January 31, 1995 |
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P J BALANI Vs. UNION OF INDIA
|
June 26, 1995 |
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P JAYANTILAL AND CO PVT LTD Vs. UNION OF INDIA
|
July 4, 1995 |
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P P C CONSTRUCTIONS Vs. NATIONAL BUILDINGS CONSTRUCTION CORPORATION LIMITED
|
January 20, 1995 |
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P R MENON Vs. P A CONSTRUCTION
|
October 6, 1995 |
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P V B CHARY ALIAS BABU CHARY Vs. R D TYAGI
|
July 25, 1995 |
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PADMAVATI N DALYA Vs. L I C OF INDIA
|
February 6, 1995 |
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PANDURANG APPAJI BAVADEKAR Vs. RATANCHAND SHIVCHAND SHAH
|
July 20, 1995 |
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PANDURANG KASHINATH WANI Vs. DIVISIONAL CONTROLLER M S R T C DHULE
|
March 16, 1995 |
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PANDURANG NARAYAN PAGADE Vs. STATE OF MAHARASHTRA
|
September 1, 1995 |
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PANNALAL SHANTI SWAROOP Vs. CHIEF ELECTION COMMISSIONER
|
December 4, 1995 |
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PANORAME ESTATE Vs. RAAD KHALID
|
December 15, 1995 |
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PARASRAM Vs. STATE OF MAHARASHTRA
|
September 1, 1995 |
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PAREKH SHIPPING CORPORATION Vs. ASSTT COLLECTOR OF CUS BOMBAY
|
June 12, 1995 |
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PARMESHWARLAL R DALMIA Vs. RAVINDRA PRASAD KHETAN
|
November 23, 1995 |
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PARSOTTAM NARSAI KAPDI Vs. UNION OF INDIA
|
March 10, 1995 |
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PARVEZ GULAM RASOOL AMIR Vs. SAMAD SHAIKH
|
January 25, 1995 |
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PATEL ENGINEERING CO. LTD. AND OTHERS Vs. YASHRAJ GOVINDBHAI PATEL AND OTHERS
|
March 28, 1995 |
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PHILIPOS BABU Vs. BAJAJ TEMPO LTD
|
April 6, 1995 |
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PHILIPS INDIA LTD Vs. SANGITA BALKRISHNA
|
November 2, 1995 |
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PHILLIPS AND COMPANY Vs. ORIENTAL INSURANCE CO LTD
|
August 9, 1995 |
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PIECO ELECTRONICS AND ELECTRICALS LTD Vs. PHILIPS EMPLOYEES UNION
|
July 19, 1995 |
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PIR JAMAL DARGAH TRUST Vs. SPECIAL LAND ACQUISITION OFFICER
|
November 8, 1995 |
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PIR JAMAL DARGAH TRUST TAKKA Vs. SPECIAL LAND ACQUISITION OFFICER METRO CENTRE NO 4 PANVEL
|
August 11, 1995 |
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PLACIDO RODRIGUES Vs. LAXMAN SHIVANAPPA KALLIMATH
|
April 24, 1995 |
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PLETHICO PHARMACEUTICAL Vs. UNION OF INDIA
|
July 3, 1995 |
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POPAT DHONDIRAM KATARE Vs. LAXMAN MANOHAR WAGHMARE
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June 27, 1995 |
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PRABHA DIGAMBAR SULAKHE Vs. SHIVLAL JASAJI SOLANKI
|
December 1, 1995 |
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PRABHAKAR Vs. MAHARASHTRA
|
June 22, 1995 |
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PRABHAKAR GOVIND RAO Vs. SATISH SAHNEY
|
September 18, 1995 |
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PRABHAKAR RAJARAM NARVEKAR Vs. PRESIDING OFFICER SECOND LABOUR COURT BOMBAY
|
April 3, 1995 |
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PRABHU RAMA SHINDE Vs. STATE OF MAHARASHTRA
|
July 17, 1995 |
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PRABHUDAS ALIAS BABU S O BALKRUSHNA Vs. STATE OF MAHARASHTRA
|
August 7, 1995 |
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PRADEEP Vs. SUNEETA
|
September 21, 1995 |
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PRAKASH DATTATRAYA TILAK Vs. SHAMLABAI DATTATRAYA KARDE
|
February 3, 1995 |
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PRAKASH JAGANNATH SHIRODKAR Vs. STATE OF MAHARASHTRA
|
July 3, 1995 |
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PRAKASH KESHAWARAO SURYAVANSHI Vs. ASHA RAMDAS SURYAVANSHI
|
September 11, 1995 |
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PRAKASH MAHADEV NIGAMPURKAR Vs. PREMIER AUTOMOBILE LTD
|
March 22, 1995 |
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PRAKASH NARSINGH SHAH Vs. KISHORE NARSINGH ALIAS HIRALAL
|
November 10, 1995 |
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PRAKASH SHANKAR SHINDE Vs. REKHA PRAKASH SHINDE
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December 6, 1995 |
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PRAKASH SUKHDEV AKOTKAR Vs. MANSOORKHA GULABKHA
|
July 26, 1995 |
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PRATAP B VORA Vs. SUDARSAN CHITS INDIA LTD
|
December 12, 1995 |
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PRATAP MARDOKAR Vs. GOA SHIPYARD
|
July 5, 1995 |
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PRATAPRAI NANJIBHAI ARYA DR Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY
|
June 13, 1995 |
|
PRATAPSINGH S O MOHANSING RATHOD Vs. STATE OF MAHARASHTRA
|
July 28, 1995 |
|
PRAV ELECTRO SPARK PVT LTD Vs. UNION OF INDIA
|
July 7, 1995 |
|
PRAVIN RATILAL DUDHARA Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY
|
September 6, 1995 |
|
PRAVIN S O JETHALAL KAMDAR Vs. STATE OF MAHARASHTRA
|
April 26, 1995 |
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PREMCHAND RAGHUNATH DUBEY Vs. DEVIDAYAL STAINLESS STEEL INDUSTRIES LTD
|
June 19, 1995 |
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PREMLATA VITHAL KETKAR Vs. VITHAL DHONDIRAM KETKAR
|
June 5, 1995 |
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PRESIDENT ANATHA MAHILA ASHRAM KOLHAPUR Vs. J G AJAGAONKAR
|
November 14, 1995 |
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PRESIDENT ANDHA MAHILA ASHRAM Vs. J G AJAGAONKAR
|
November 13, 1995 |
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PRIMA REALTY Vs. UNION OF INDIA
|
December 15, 1995 |
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PRIMETIME MEDIA SERVICES PVT LIMITED Vs. SHAHADADPURI U V
|
June 6, 1995 |
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PRIYA SHARAN MAHARAJ ALIAS YADAVENDRA PARASHAR Vs. STATE OF MAHARASHTRA
|
February 6, 1995 |
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PROGRESSIVE CONSTRUCTION CO Vs. UNION OF INDIA
|
November 11, 1995 |
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PROTIMA SUBHASH DAS Vs. V K KANADE DEPUTY SECRETARY TO GOVT OF MAHARASHTRA
|
January 9, 1995 |
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PUNE DISTRICT CENTRAL CO-OPERATIVE BANK LTD Vs. HIRA LAL RAMCHANDRA GAIKWAD
|
June 30, 1995 |
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PUNE DISTRICT CENTRAL CO-OPERATIVE BANK LTD Vs. DAMU HARI PAIGUDE AND JAYANT VITHAL BALGUDE
|
August 4, 1995 |
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PUNJAB SAKHARAM RAUT Vs. STATE OF MAHARASHTRA
|
March 15, 1995 |
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PUSHPA ALIAS VAISHALI SANTOSH CHAUDHARI Vs. SANTOSH BHIKA CHAUDHARI
|
July 12, 1995 |
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PYARELAL MAGANLAL JAISWAL Vs. STATE OF MAHARASHTRA
|
August 21, 1995 |
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QUAZI SHAHBAZ S O ABU UL ULUM Vs. STATE OF MAHARASHTRA
|
June 23, 1995 |
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R H KHATRI Vs. STATE OF MAHARASHTRA
|
December 11, 1995 |
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R KAPADIA Vs. STATE OF MAHARASTRA
|
September 22, 1995 |
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R N KAKKAR Vs. HANIF GAFOOR NAVIWALA
|
September 15, 1995 |
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R N LOTLIKAR Vs. DENA BANK
|
July 12, 1995 |
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RADHABAI Vs. ABAJI JANEJI NAIHEDI
|
April 14, 1995 |
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RADHASINGH JOKHANSINGH Vs. HINDUSTAN HOSIERY MILLS
|
February 24, 1995 |
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RAGHUNATH RAMCHANDRA PATIL Vs. RAJARAMBAPU PATIL SAHAKARI DUDH SANGH MARYADIT
|
July 6, 1995 |
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RAJ HARSH SUD Vs. UNION OF INDIA
|
December 10, 1995 |
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RAJENDRA KHAJANCHI Vs. REVTI SATISH BANDAWAR
|
March 14, 1995 |
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RAJENDRA SHRIPAT AHIRE Vs. R V TUKDEO PRESENTING OFFICER LABOUR COURT NASIK
|
March 20, 1995 |
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RAJESH S O GULABRAO LIHITKAR Vs. STATE OF MAHARASHTRA
|
March 6, 1995 |
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RAJU ALIAS AJIT SARFARAJ TADVI Vs. STATE OF MAHARASHTRA
|
August 22, 1995 |
|
RAJYA SAHAKARI KRUSHI V GRAMIN VIKAS BANK KARMACHARI SANGHATANA Vs. MAHARASHTRA STATE CO-OPERATIVE AGRICULTURE AND RURAL DEVELOPMENT BANK LTD
|
October 13, 1995 |
|
RALLIWOLF LIMITED Vs. UNION OF INDIA
|
June 15, 1995 |
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RALLIWOLF LTD Vs. ASSOCIATION OF ENGINEERING WORKERS
|
June 21, 1995 |
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RAMA Vs. KASHINATH ANTARAM GAHANE
|
June 3, 1995 |
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RAMA BALA KATE Vs. WALCHANDNAGAR INDUSTRIES LIMITED
|
April 24, 1995 |
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RAMADA HOTELS INDIA LIMITED Vs. SUNRISE EMPORIUM
|
February 17, 1995 |
|
RAMAKANT YESHWANT BHANUSHALI Vs. KRISHNA HARI BHAVE
|
February 13, 1995 |
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RAMBHAU MAHADEO BALI Vs. DHARMA SHIMYA UMATE
|
June 6, 1995 |
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RAMCHANDRA BHIKCHAND NAHAR Vs. NARHAR MARUTI UDAVANT
|
January 11, 1995 |
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RAMCHANDRA BHIKCHAND NAHAR Vs. NARHAR MARUTI UDAVANT
|
November 1, 1995 |
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RAMCHANDRA GOVINDRAO WATKAR AND ANOTHER Vs. STATE OF MAHARASHTRA
|
August 25, 1995 |
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RAMCHANDRA KRISHNA YADAV Vs. SAKHARAM GANGARAM MALI
|
February 10, 1995 |
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RAMCHANDRA SONU GAIKWAD Vs. SARASWATI SAKHARAM SONKAR
|
March 3, 1995 |
|
RAMCHARAN BHUDIRAM GUPTA Vs. STATE OF MAHARASHTRA
|
July 14, 1995 |
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RAMDASZAPARAJI SHAHANE Vs. STATE OF MAHARASHTRA
|
February 3, 1995 |
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RAMESH ARJAN THADANI Vs. STATE OF MAHARASHTRA
|
March 14, 1995 |
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RAMESH DAJI JADHAV Vs. NATIONAL TEXTILE CORPORATION LTD
|
February 7, 1995 |
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RAMESH ELECTRICALS AND TRADING AGENCIES Vs. STATE OF MAHARASHTRA
|
January 30, 1995 |
|
RAMESH KISHAN MORE Vs. STATE OF MAHARASHTRA
|
September 14, 1995 |
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RAMESH MORTOBA DALVI AND ORS. Vs. CHOWGULE AND CO. LTD. AND ANR.
|
September 8, 1995 |
|
RAMESH NARANG Vs. RAMA NARANG
|
June 8, 1995 |
|
RAMESH NARANG Vs. RAMA NARANG
|
February 28, 1995 |
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RAMESH RATANRAO THAKUR Vs. STATE OF MAHARASHTRA
|
July 27, 1995 |
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RAMKRISHNA DHONDIBA DANGADE AND ANOTHER Vs. SMT. ANJANABAI DINKAR KOTHARE AND ANOTHER
|
November 22, 1995 |
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RAMPRASAD RAMCHANDRA SHELEKAR Vs. STATE OF MAHARASHTRA
|
June 7, 1995 |
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RAMRAO S O DOMAJI BHUJADE Vs. STATE OF MAHARASHTRA
|
July 3, 1995 |
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RAMRATHIBAI WD O SIVNATH PARDESHI Vs. SURAJPAL S O BHULAI CHAUDHARI
|
April 17, 1995 |
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RANCHHOD LALA OF SAYLI Vs. UNION TERRITORY OF DADRA AND NAGAR HAVELI
|
August 18, 1995 |
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RANCHHODDAS BHAICHAND Vs. COMMISSIONER OF SALES TAX MAHARASHTRA STATE BOMBAY
|
February 21, 1995 |
|
RANCHHODDAS MATHURADAS GOCULDAS Vs. RANDELIA K T MISS FIRST ITO
|
July 7, 1995 |
|
RANGNATH Vs. INDIRA
|
October 12, 1995 |
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RANJITSING VIRK Vs. PRAMILA SRIVASTAV ITO
|
June 6, 1995 |
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RAOSAHEB SHRIPATRAO PATIL Vs. BALASAHEB DESAI SAHAKARI SAKHAR KARKHANA LTD
|
April 20, 1995 |
|
RAPHIK MEHBUB PAKHALI Vs. ANANTKUMAR PRAVINKUMAR JAJAL
|
October 19, 1995 |
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RASIKLAL H NARECHANIA Vs. SCINDIA STEAM NAVIGATION COMPANY LIMITED
|
December 14, 1995 |
|
RATNAGIRI MUNICIPAL COUNCIL Vs. HARISHANDRA SHANKAR PAWAR
|
March 30, 1995 |
|
RATNAKAR D PATADE Vs. SMITA PANDURANG DALVI
|
August 2, 1995 |
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RATTAN SILK MILLS Vs. REGIONAL DIRECTOR
|
February 23, 1995 |
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REAR ADMIRAL GUPTESHWAR RAI Vs. UNION OF INDIA
|
November 8, 1995 |
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REAR ADMIRAL GUPTESHWAR RAI Vs. UNION OF INDIA
|
August 11, 1995 |
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REGIONAL TRANSPORT OFFICER AURANGABAD Vs. S G OKE
|
April 4, 1995 |
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RELIANCE BEACH INN LTD Vs. MARGARET MASCARENHAS
|
July 7, 1995 |
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RELLA SHRINIWAS Vs. UNION OF INDIA
|
August 3, 1995 |
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REVATRAM RATANCHAND THAKUR Vs. STATE OF GOA
|
March 20, 1995 |
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RHONE POULENC EMPLOYEES UNION Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
March 15, 1995 |
|
RICHARDSON HINDUSTAN LIMITED Vs. STATE OF MAHARASHTRA
|
February 1, 1995 |
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RIDDHI SIDDHI COOP HOUSING SOCIETY LTD Vs. KIM CORPORATION
|
February 15, 1995 |
|
RINA INTERNATIONAL Vs. UNION OF INDIA
|
July 11, 1995 |
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ROBERT PUNAJI SALVI Vs. BOMBAY DIOCESAN TRUST ASSOCIATION PRIVATE LIMITED
|
July 12, 1995 |
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ROGHU NAIK Vs. STATE OF GOA
|
January 17, 1995 |
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ROGHU NAIK (LOKNATHAN) Vs. STATE OF GOA
|
January 16, 1995 |
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ROSARIO F BARRETO Vs. STATE OF GOA
|
July 20, 1995 |
|
ROY ANDRE SALES DE ANDRADE Vs. STATE OF GOA
|
February 24, 1995 |
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RUBYANA ALIAS SMITA SANJIB BALI Vs. STATE OF MAHARASHTRA
|
July 25, 1995 |
|
S A SARANG Vs. W G FORGE AND ALLIED INDUSTRIES LTD
|
February 14, 1995 |
|
S I and I C OF MAHARASHTRA LTD Vs. NARANG HOTELS PVT LTD
|
February 6, 1995 |
|
S M DUBASH Vs. V V M BHOSALE
|
December 4, 1995 |
|
S M DUBASH CHAIRMAN INDIAN LEAD PRIVATE LIMITED Vs. V M BHOSALE AIR POLLUTION CONTROL OFFICER OF MAHARASHTRA POLLUTION CONTROL BOARD
|
April 12, 1995 |
|
S P DHAVASKAR Vs. HOUSING COMMISSIONER KARNATAKA HOUSING BOARD
|
September 27, 1995 |
|
S SANTOSHSINGH Vs. STATE OF MAHARASHTRA
|
August 4, 1995 |
|
SABERAJ INDUSTRIES Vs. F J BAHADUR COMMISSIONER OF INCOME-TAX
|
March 12, 1995 |
|
SABERAJ INDUSTRIES Vs. BAHADUR F J CIT
|
July 12, 1995 |
|
SADANAND VAIKUNHA BHENDE Vs. GANGADHAR SUBRAO KOPPIKAR
|
December 12, 1995 |
|
SADASHIV MALLIKARJUN KHERADKAR Vs. NANDINI SADASHIV KHERADKAR
|
July 24, 1995 |
|
SADASHIV NIVRUTTI GHODKE Vs. NAMDEV APPA GHODKE
|
June 12, 1995 |
|
Sadot Britto Carvalho Vs. State of Goa
|
September 1, 1995 |
|
SAHADEO GOPAL RAUT Vs. SATISH SAHNEY
|
October 4, 1995 |
|
SAHADEO MAHADEO MHAPANKAR Vs. MAHARASHTRA STATE ROAD TRANSPORT CORPORATION
|
September 1, 1995 |
|
SAHITYA MUDRANALAYA P LTD Vs. STATE
|
March 28, 1995 |
|
SAIBABA CASTINGS P LTD Vs. STATE
|
July 7, 1995 |
|
SAIRA SHAHID KHAN Vs. STATE OF MAHARASHTRA
|
July 26, 1995 |
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SAJIDA Vs. AZIZ ABDULLA DASURKAR
|
April 4, 1995 |
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SAKHAR KAMGAR UNION Vs. CHHATRAPATI RAJARAM SAHAKARI SAKHAR
|
January 9, 1995 |
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SAKHAR KAMGAR UNION Vs. CHHATRAPATI RAJARAM SAHAKARI SAKHAR KARKHANA LTD
|
September 1, 1995 |
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SAKHARIBAI HASANALI MAKANI Vs. GIRISH KUMAR RUPCHAND GADIA
|
February 9, 1995 |
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SAMADHAN BABURAO KHAKARE Vs. STATE OF MAHARASHTRA
|
March 3, 1995 |
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SAMAR TIMBER CORPORATION Vs. ASSTT COLLECTOR OF CUSTOMS BOMBAY
|
June 23, 1995 |
|
SAMARTH CO OP CONSUMERS CENTRAL STORES LTD Vs. YESHWANT KASHINATH CHIPKAR
|
September 18, 1995 |
|
SAMBHA Vs. STATE OF MAHARASHTRA
|
November 3, 1995 |
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SAMBHA S O GANGARAM PIKALE Vs. STATE OF MAHARASHTRA
|
March 11, 1995 |
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SAMEENA ADNAN FUTEHALLY Vs. COLLECTOR DISTRICT RAIGAD
|
October 30, 1995 |
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SAMIR JAIN ASHOK KUMAR JAIN Vs. ABHIJIT CHAVAN
|
December 6, 1995 |
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SAMPAT RAMRAO SHELKE Vs. STATE OF MAHARASHTRA
|
June 27, 1995 |
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SAMRADNI SUNDERRAO GHORPADE Vs. STATE OF MAHARASHTRA
|
December 19, 1995 |
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SANDEEP BALKRISHNA KULKARNI Vs. UNION OF INDIA
|
June 6, 1995 |
|
SANDEEP BALKRISHNA KULKARNI Vs. UNION OF INDIA
|
July 6, 1995 |
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SANGALI DIST CENTRAL CO-OPERATIVE BANK LTD Vs. TUKARAM ATMARAM JADHAV
|
July 27, 1995 |
|
SANGAM EDUCATION SOCIETY Vs. BHARTI HANSRAJ BORKAR
|
January 27, 1995 |
|
SANGEETA BAJIRAO SURYAWANSHI Vs. BAJIRAO BHIMRAO SURYAWANSHI
|
June 13, 1995 |
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SANGITA RAMCHANDRA JAIN Vs. S A DWIVEDI PRESIDING OFFICER 2ND LABOUR COURT THANE
|
June 30, 1995 |
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SANJAY MURLLIDHARRAO GUNDAWAR Vs. BANK OF INDIA
|
March 13, 1995 |
|
SANJAY RAMCHANDRA TARARE Vs. STATE OF MAHARASHTRA
|
July 3, 1995 |
|
SANJAY S O NAMDEO MUTHA Vs. DIRECTOR MAHARASHTRA EDUCATIONAL RESEARCH AND TRAINING INSTITUTE PUNE
|
August 11, 1995 |
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SANTOSH KUMAR PYARELAL MISHRA Vs. UNION OF INDIA
|
March 2, 1995 |
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SANTOSH KUMAR PYARELAL MISHRA Vs. UNION OF INDIA
|
February 3, 1995 |
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SANTOSH VISHWANATH SHINDE Vs. J R SANGAM ASST COMMISSIONER OF POLICE
|
January 24, 1995 |
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SANTUKARAO S O RANGNATH SAKHARE Vs. STATE OF MAHARASHTRA
|
September 20, 1995 |
|
SAONER TALUKA GINNING, PRESSING AND DAL MILL PRAKRIYA SAHAKARI SANSTHA, SAONER Vs. REGIONAL PROVIDENT FUND COMMISSIONER, BOMBAY
|
February 17, 1995 |
|
SARAL ENTERPRISES Vs. ASHOK THAPAR
|
September 22, 1995 |
|
SARIKA SHIVPRAKASH SHARMA Vs. C MEDICAL EDUCATION AND DRUGS DEPARTMENT MANTRALAYA BOMBAY
|
March 23, 1995 |
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SARLADEVI WIDOW OF KUNDANLAL Vs. SHAILESH S O GOURISHANKAR NAMDEO
|
November 1, 1995 |
|
SATISH GANESH SAPHTARSHI Vs. KIRLOSKAR OIL ENGINES LTD
|
January 27, 1995 |
|
SATISH GANESH SAPHTARSHI Vs. KIRLOSKAR OIL ENGINES LIMITED
|
January 30, 1995 |
|
SATISH PANDURANG JAGTAP Vs. STATE OF MAHARASHTRA
|
February 10, 1995 |
|
SATMABEGUM MOHAMMAD RAZAK KHAN Vs. SATISH SAHNEY
|
June 30, 1995 |
|
SATYASAHEEL NANDLAL NAIK Vs. STATE OF MAHARASHTRA
|
November 9, 1995 |
|
SAU ANURADHA ANIRUDH DESHPANDE Vs. ANIRUDH RAGHUNATH DESHPANDE
|
July 19, 1995 |
|
SAU NIRMALATAI SHANKARRAO THOKAL Vs. BHAOGWATI SAHAKARI SAKHAR KARKHANA LTD
|
July 5, 1995 |
|
SAURASHTRA TRUST KARMACHARI SANGH Vs. STATES' PEOPLE (P) LTD
|
June 20, 1995 |
|
SAYED AHMED ALI KARI ALIAS MUNNA Vs. STATE OF MAHARASHTRA
|
July 6, 1995 |
|
SAYED AHMED ALI KARI ALIAS MUNNA AND Vs. STATE OF MAHARASHTRA
|
June 7, 1995 |
|
SAYYED ABDUL SATAR SAYYED MUNIR OF FAKIRWADA Vs. MUJFARKHAN MOHINUDDIN MUTVALLI TRUSTEE ON BEHALF OF RODGA MASJID TRUST OF PANCHPIR
|
November 24, 1995 |
|
SHAIKH ABDUL AZIS ISMAIL Vs. ASSISTANT COLLECTOR OF CUSTOMS
|
December 1, 1995 |
|
SHAIKH MOBIN SHAIKH CHAND Vs. STATE OF MAHARASHTRA
|
November 21, 1995 |
|
SHAIKH RAJA SK KASIM Vs. STATE OF MAHARASHTRA
|
July 7, 1995 |
|
SHAILESH HARILAL SHAH Vs. MATUSHREE TEXTILES LTD
|
July 7, 1995 |
|
SHANKAR AMRITA DESHMUKHS Vs. PAPER AND PULP CONVERSIONS LIMITED
|
March 29, 1995 |
|
SHANKAR BALIRAM THAKRE Vs. MANKARANABAI
|
November 14, 1995 |
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SHANKAR S O NAMDEO KHARAT Vs. NAMDEO S O ASHRU KHARAT MALI
|
March 16, 1995 |
|
SHANKAR WAMAN THATTE Vs. MADHAV KRISHNA JOSHI
|
April 7, 1995 |
|
SHANTILAL Vs. STATE OF MAHARASHTRA
|
January 9, 1995 |
|
SHANTILAL KUNVARJI AND CO Vs. STATE OF MAHARASHTRA
|
February 2, 1995 |
|
SHANTILAL SHANKAR NIKAM Vs. POPATRAO SHRAVAN NIKAM
|
December 18, 1995 |
|
SHANTILAL SOHANLAL SHAH Vs. SECRETARY KRISHI UTPANNA BAZAR SAMITI TQ BALAPUR DISTT AKOLA
|
February 2, 1995 |
|
SHARAD DUNGARDAS GANDHI Vs. MAHARASHTRA STATE ELECTRICITY BOARD
|
February 15, 1995 |
|
SHASHIKANT JANARDAN PIMPALPURE Vs. DEVELOPMENT CORPN OF VIDARBHA LTD
|
February 20, 1995 |
|
SHASTRI SALES CORPORATION Vs. INCOME TAX OFFICER WARD NO 33
|
September 11, 1995 |
|
SHEIKH SALIM @ GUDDU S/O SHEIKH GANI Vs. STATE OF MAHARASHTRA
|
August 11, 1995 |
|
SHERSINGH S O HIRASINGH FAUJI Vs. STATE OF MAHARASHTRA
|
March 6, 1995 |
|
SHETKARI SAHAKARI SANGH LIMITED Vs. STATE OF MAHARASHTRA
|
June 22, 1995 |
|
SHIODAS Vs. STATE OF MAHARASHTRA
|
March 6, 1995 |
|
SHIV KUMAR ALIAS ASHOK MISHRA Vs. SPECIAL JUDGE OF N D P S COURT
|
September 29, 1995 |
|
SHIVAJI A MORE Vs. ESTATE MANAGER MAHARASHTRA STATE FARMING CORPN LTD
|
August 4, 1995 |
|
SHIVAJI SHANKAR TARATE Vs. CHIEF PROMOTER SHANTADURGA SAHAKARI GRIHA RACHANA SANSTHA LTD
|
February 21, 1995 |
|
SHIVDAS DEOCHAND PATIL Vs. RAMRAO DEVCHAND PATIL
|
June 19, 1995 |
|
SHIVKUMAR GUPTA Vs. STATE OF MAHARASHTRA
|
November 10, 1995 |
|
SHIVNERI CO OP BANK LTD Vs. SUNIL JOTIRAM MANGALEKAR
|
November 22, 1995 |
|
SHOBHA SURENDRA MAHAJAN Vs. UJJWAL NAGRI SAHAKARI CREDIT SOCIETY LIMITED
|
March 16, 1995 |
|
SHOBHA V KAWADE Vs. UNION OF INDIA
|
August 28, 1995 |
|
SHRIDHAR NATHOO WAYKOLE Vs. YASHODABAI BHASKAR KORE
|
July 11, 1995 |
|
SHRIRANG NAMDEO MAHMUNKAR Vs. DIRECTOR OF TRANSPORT
|
December 21, 1995 |
|
SHUBHADA SHARADCHANDRA DIVEKAR Vs. SHARADCHANDRA RAGHUNATH DIVEKAR
|
September 5, 1995 |
|
SIEMENS INDIA LIMITED Vs. COMMISSIONER OF INCOME TAX
|
November 16, 1995 |
|
SIGMA COATINGS BV Vs. M V AGIOS NIKOLAOS
|
February 8, 1995 |
|
SIRAZUDDIN AHMED SAHEB BAGWAN Vs. KHATIJA SIRAJUDDIN BAGWAN AND ANOTHE
|
December 20, 1995 |
|
SITARAM GANPAT HANUMANTE Vs. SUNAYANA VINAYAK REVANKAR ALIAS KHEDEKAR ALIAS BABY GHARE
|
March 10, 1995 |
|
SMITA AMBALAL PATEL Vs. ADDITIONAL DIRECTOR OF ENFORCEMENT DIRECTORATE
|
August 31, 1995 |
|
SMITA AMBALAL PATEL Vs. ADDITIONAL DIRECTOR OF ENFORCEMENT DIRECTORATE
|
September 1, 1995 |
|
SMT. SHAILABAI Vs. SUDHABAI AND OTHERS
|
April 24, 1995 |
|
SOHINIDEVI MOHANLAL JAIN Vs. UNION OF INDIA
|
July 14, 1995 |
|
SOLAPUR ZILLA PARISHAD SOLAPUR Vs. CHANDRAKANT SHANKARRAO KSHIRSAGAR
|
June 7, 1995 |
|
SONBEHARI V NIMBKAR Vs. STATE OF MAHARASHTRA
|
November 28, 1995 |
|
SOU KAMAL SAHADEV MAGDUM SHIEF PROMOTER Vs. STATE OF MAHARASHTRA
|
February 17, 1995 |
|
SRICHAND JHAMANDAS TALREJA Vs. HARIRAM CHIMANLAL PUNJABI
|
September 11, 1995 |
|
ST ANTHONYS HIGH SCHOOL TRUST Vs. STATE OF GOA
|
March 31, 1995 |
|
STANDARD CHARTERED BANK Vs. CANARA BANK
|
March 13, 1995 |
|
STATE BANK OF INDIA Vs. TRADE AID PAPER AND ALLIED PRODUCTS INDIA PRIVATE LIMITED
|
April 25, 1995 |
|
STATE BANK OF INDIA Vs. TRADE AID PAPER AND ALLIED PRODUCTS INDIA PVT LTD
|
May 25, 1995 |
|
STATE OF GOA Vs. PEDRO LOPES
|
August 3, 1995 |
|
STATE OF GOA Vs. JYOTI LIMITED
|
March 28, 1995 |
|
STATE OF MAHARASHTRA Vs. KALU CHANDAR ZOLE
|
April 6, 1995 |
|
STATE OF MAHARASHTRA Vs. DEEPAK
|
March 14, 1995 |
|
STATE OF MAHARASHTRA Vs. BHAUSAHEB DADASAHEB MISAL
|
February 14, 1995 |
|
STATE OF MAHARASHTRA Vs. PLETHICO PHARMACEUTICALS
|
August 7, 1995 |
|
STATE OF MAHARASHTRA Vs. BHAURAO S O DOMA UDAN
|
July 28, 1995 |
|
STATE OF MAHARASHTRA Vs. YASHWANT KASHINATH MAHALE
|
July 21, 1995 |
|
STATE OF MAHARASHTRA Vs. DEEPAK S O BHARATSINGH DIXIT
|
October 4, 1995 |
|
STATE OF MAHARASHTRA Vs. HENRY
|
September 6, 1995 |
|
STATE OF MAHARASHTRA Vs. WALCHAND HIRALAL SHAHA
|
November 10, 1995 |
|
STATE OF MAHARASHTRA Vs. SURESH N VAIDYA
|
November 9, 1995 |
|
STATE OF MAHARASHTRA Vs. LAXMAN KISHAN SHIRASHAT
|
November 10, 1995 |
|
STATE OF MAHARASHTRA Vs. SYED AMIR SYED CHHOTU
|
November 14, 1995 |
|
STATE OF MAHARASHTRA Vs. MESSRS ALTAF HUSSAIN AND CO
|
November 1, 1995 |
|
STATE OF MAHARASHTRA Vs. VISHNU PATIL
|
November 20, 1995 |
|
STATE OF MAHARASHTRA Vs. VINOD SABAJI LOKE
|
December 8, 1995 |
|
SUBIMAL BOSE OF BOMBAY Vs. STATE OF MAHARASHTRA
|
December 13, 1995 |
|
SUDAM KISAN DHURJAD Vs. STATE OF MAHARASHTRA
|
November 7, 1995 |
|
SUDAM KISAN DHURJAD Vs. STATE OF MAHARASHTRA
|
July 11, 1995 |
|
SUDARSHAN RAJESHAM METAKU Vs. MANAGER SALES DEPOT MAHARASHTRA STATE HANDLOOM CORPORATION AND ANOTHER
|
October 25, 1995 |
|
SUDHIR RAMDAS SONAR Vs. FAKIR MOHAMMAD ABUBNAI MOMIN
|
September 5, 1995 |
|
SUJALA YESHWANT NITSURE Vs. MUNICIPAL CORPORATION OF CITY OF PUNE
|
October 10, 1995 |
|
SUMATI BHALCHANDRA BHIRANGI Vs. PRABHAKAR SHANKARRAO HANDE
|
December 14, 1995 |
|
SUNDARABAI RAMCHANDRA GAHILE Vs. STATE OF MAHARASHTRA
|
November 16, 1995 |
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SUNIL RAGUNATH KARMALKAR Vs. STATE OF GOA
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March 9, 1995 |
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SUNIL SADASHIV BHOSALE Vs. GYANCHAND VERMA COMMISSIONER OF POLICE PUNE
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October 5, 1995 |
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SUNITA RAJENDRA NIKALJE Vs. RAJENDRA EKNATH NIKALJE
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October 7, 1995 |
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SUNITA RAMESH JOSHI Vs. SECRETARY
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February 16, 1995 |
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SURAT ELECTRICITY COMPANY LIMITED Vs. UNION OF INDIA
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April 27, 1995 |
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SURAYA IBRAHIM SHAIKH Vs. IBRAHIM RAHIM SHAIKH
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November 12, 1995 |
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SURAYA IBRAHIM SHAIKH Vs. IBRAHIM RAHIM SHAIKH
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December 11, 1995 |
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SUREKHA Vs. STATE OF MAHARASHTRA
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September 8, 1995 |
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SURENDRA KUMAR AMBALAL KHATRI Vs. SUBHASH SITARAM ZANWAR
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January 18, 1995 |
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SURENDRA VASSANT SIRSAT Vs. LEGISLATIVE ASSEMBLY OF STATE OF GOA
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June 14, 1995 |
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SURESH APPASAHEB KORE ALIAS VASKAR SURESH APPASAHEB KORE ALIAS VASKAR Vs. LIMBA MARUTI GHADGELIMBA MARUTI GHADGE
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January 31, 1995 |
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SURESH BANARSIDAS AGARWAL Vs. VIJAY KUMAR B AGARWAL
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August 25, 1995 |
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SURESH KRISHNA KATKAR Vs. STATE OF MAHARASHTRA
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June 6, 1995 |
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SURESH MOGAL SALVE Vs. BHAGUR NAGAR PALIKA
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November 2, 1995 |
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SURESH RAJKUMAR SETH Vs. UNION OF INDIA
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June 13, 1995 |
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SURESH S O DADARAO KAPSE Vs. STATE OF MAHARASHTRA
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March 28, 1995 |
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SURESH S O SAKHABAPU DESHMUKH Vs. PARBHANI MUNICIPAL COUNCIL
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November 29, 1995 |
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SURESHCHANDRA B AGRAWAL Vs. MANSUKBHAI H DOSHI
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October 11, 1995 |
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SUSHILA VIRESH CHHADVA Vs. VIRESH NAGSHI CHHADVA
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October 11, 1995 |
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SUSHILKUMAR R RUIA Vs. DIRECTOR OF ENFORCEMENT
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January 24, 1995 |
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SWASTIK RUBBER PRODUCTS LTD Vs. ASSISTANT COLLECTOR
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February 21, 1995 |
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SWATI SURESH UBALE Vs. SURESH LAXMAN UBALE
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September 4, 1995 |
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SYED AREF S O SYED OMER Vs. STATE OF MAHARASHTRA
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March 30, 1995 |
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SYNDICATE BANK Vs. SWARANSINGH BACHANSINGH LAL
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February 8, 1995 |
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SYNDICATE BANK Vs. S S PRINTERS
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April 25, 1995 |
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SYNTHETICS LTD Vs. UNION OF INDIA
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July 14, 1995 |
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T A RANE Vs. GOA UNIVERSITY
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March 13, 1995 |
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TAHER ALI Vs. SHIVAJI EDUCATION SOCIETY
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April 25, 1995 |
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TAJ TOURS AND TRAVELS Vs. PRITI N PARIKH
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February 21, 1995 |
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TALIBHAI MOHASANBHAI KACHWALA Vs. SIRAJUDDIN SAJJADBHAI MULLA
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December 20, 1995 |
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TATA ENGINEERING AND LOCOMOTIVE CO LTD Vs. UNION OF INDIA
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December 13, 1995 |
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TATA ENGINEERING AND LOCOMOTIVE COMPANY LTD Vs. STATE OF MAHARASHTRA
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February 21, 1995 |
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TATA EXPORTS LIMITED Vs. STATE OF MAHARASHTRA
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February 1, 1995 |
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TATYARAO NAMDEO GAIKWAD Vs. STATE OF MAHARASHTRA
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December 5, 1995 |
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TECHNOVA GRAPHIC SYSTEMS PRIVATE LIMITED Vs. COMMISSIONER OF SALES TAX MAHARASHTRA STATE BOMBAY
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February 2, 1995 |
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TEJRAM S O MAHADEORAO GAIKWAD Vs. SUNANDA
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August 18, 1995 |
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TERESA LOPES Vs. CARMELITE CONVENT ENGLISH HIGH SCHOOL
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September 4, 1995 |
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THAKUR SAVADEKAR AND CO. LTD. Vs. SHIVKUMAR SHANKARRAO THAKUR
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December 13, 1995 |
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THORAT R A Vs. TRINITY UDYOG
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November 17, 1995 |
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TILAK CHAND @ SITA RAM Vs. STATE OF MAHARASHTRA
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June 23, 1995 |
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TILAKSINGH S O RAMSINGH AULAN Vs. PYAROOKHAN alias MOHAMMAD INAMUSSUDDINKHAN S O SAIFUDDINKHAN
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August 18, 1995 |
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TOPA S O DHENU RATHOD Vs. MAHESHKUMAR S O SHANKARLAL
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October 6, 1995 |
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TRANSPORT MANAGER KOLHAPUR MUNICIPAL TRANSPORT Vs. RAMCHANDRA JOTI MANE
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March 13, 1995 |
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UBALDINO OLIVEIRA Vs. SADANAND LADU BORKAR
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January 25, 1995 |
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UGAMDEVI GHEVARCHAND JAIN Vs. UNION OF INDIA
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August 9, 1995 |
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UMAKANT SAWANT Vs. STATE
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November 17, 1995 |
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UNION BANK OF INDIA Vs. MITTERSAIN RUPCHAND
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March 20, 1995 |
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UNION OF INDIA Vs. CHAIRMAN, THE SATARA DISTRICT INDUSTRIAL CO-OPERATIVE ASSOCIATION LTD
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January 17, 1995 |
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USHA MARTIN BLACK LTD Vs. STATE OF MAHARASHTRA
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February 20, 1995 |
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UTTAMCHAND MULCHAND Vs. INDIAN OVERSEAS BANK
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August 19, 1995 |
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V A SABASTIAN Vs. JAYA HIND SCIAKY LTD
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April 25, 1995 |
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V K ENGINEERING WORKS PVT LTD Vs. GUNJOTIKAR V B
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April 25, 1995 |
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V NARAYANAN VENKATRAMAN Vs. STATE OF MAHARASHTRA
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December 7, 1995 |
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V S DEMPO AND COMPANY LIMITED Vs. TELECOM DISTRICT MANAGER
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March 31, 1995 |
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V T HUNDLANI Vs. ROBERT C KENNY
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July 20, 1995 |
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V V PESHWA Vs. STATE OF MAHARASHTRA
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August 21, 1995 |
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V V RAO Vs. UNION OF INDIA
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July 12, 1995 |
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VASANT BANDOPANTH NARHARE Vs. STATE OF MAHARASHTRA
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September 26, 1995 |
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VASANT DAGADU BODAKE Vs. STATE OF MAHARASHTRA
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June 22, 1995 |
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VASANT PANDU ALIAS PANDURANG BIRWATKAR Vs. SHANKAR DHONDU GHOLES
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March 29, 1995 |
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VASANT TUKARAM MANDAVKAR Vs. LIFE INSURANCE CORPORATION OF INDIA
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November 15, 1995 |
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VASANTRAO BABURAO KHARAT Vs. SIDDESHWAR SHIKSHAN
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February 7, 1995 |
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VIJAY NARAYANDAS RIZWANI Vs. DILIP alias DHANRAJ S O NAVALRAI RIZWANI AND ANOHER
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September 11, 1995 |
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VIJAY POPAT DHANGAR Vs. JIJABRAO DEVCHAND PATIL
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February 10, 1995 |
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VIJAYKUMAR SATISHCHANDRA AND CO Vs. RAJGOPAL BADRINARAYAN MALPANI
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December 13, 1995 |
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VIJAYSINH GOPALRAO GHORPADE Vs. NAMDEO YESHWANT CHAVAN
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November 30, 1995 |
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VILAS SHANKAR JOSHI Vs. MAHARASHTRA STATE SEED CORPORATION LTD
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January 18, 1995 |
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VILAS VASANTRAO PATIL Vs. STATE OF MAHARASHTRA
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December 20, 1995 |
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VILAS VASANTRAO PATIL Vs. STATE OF MAHARASHTRA
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December 19, 1995 |
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VIMALCHANDRA MANIKCHAND GANDHI Vs. JAWAHAR SHIVLAL SHAH
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June 22, 1995 |
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VINAECA SINAI MANERKAR Vs. BANK OF INDIA
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January 27, 1995 |
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VINAYAK BALKRISHNA SAMANT Vs. MAHANAGAR TELEPHONE NIGAM LIMITED
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November 21, 1995 |
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VINCENT GEORGE SYMONDS Vs. BHARAT PETROLEUM CORPORATION LTD
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March 24, 1995 |
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VINODCHANDRA PURUSHOTTAMDAS SHAH Vs. PUSPANSEN PANACHAND JHAVERI
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December 8, 1995 |
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VINODKUMAR ATMARAMJI CHOUDHARY Vs. RESIDENT DEPUTY COLLECTOR AMRAVATI
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February 8, 1995 |
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VISHAL RAMESH DOSHI Vs. STATE OF MAHARASHTRA
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September 22, 1995 |
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VISHNU JAIWANTA JAYBHAYE Vs. STATE OF MAHARASHTRA
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April 10, 1995 |
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VISHNU TUKARAM KUMBHAR Vs. SITARAM BHAGWANT NAIK
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July 19, 1995 |
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VISHWANATH KASHINATH VIRKAR Vs. NITINCHAND KESHAVJI GALA
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April 18, 1995 |
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VISHWASRAO NARAYAN PAWAR Vs. LATA GOPAL WAGHMALE
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November 15, 1995 |
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VITHAL S O BALIRAM DHAMNE Vs. STATE OF MAHARASHTRA
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July 31, 1995 |
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VITHAL VINAYAK BHUSKUTE Vs. NARHARI PANDURANG GANDALE
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April 17, 1995 |
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VITHIBAI SOMARYA PATIL Vs. HARI DAMU PATIL SINCE
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August 8, 1995 |
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VOLTAS LIMITED Vs. K D KOCHARGAONKAR
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July 17, 1995 |
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WALCHAND PANACHAND SHAH Vs. STATE OF MAHARASHTRA
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February 9, 1995 |
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WALCHANDNAGAR INDUSTRIES LTD Vs. V THE ASSOCIATION OF ENGINEERING WORKERS
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August 30, 1995 |
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WAMAN PUNDLIKRAO DESHMUKH Vs. SHIVAJI AGRICULTURE COLLEGE AMRAVATI
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March 7, 1995 |
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WASUDEO GULABRAO DESHMUKH Vs. STATE OF MAHARASHTRA
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January 16, 1995 |
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WILLIAM REBELLO Vs. JOSE AGNELO VAZ
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November 24, 1995 |
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WILSON ABRAHAM CHOURIAPPA Vs. STATE OF MAHARASHTRA
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June 19, 1995 |
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WIMCO LIMITED Vs. V S KURUP
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November 29, 1995 |
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YADAO Vs. STATE OF MAHARASHTRA
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September 5, 1995 |
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YAKUB HAJI HAROON KHAN Vs. STATE OF MAHARASHTRA
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June 9, 1995 |
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YAKUB HAJI HAROON KHAN Vs. STATE OF MAHARASHTRA
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September 6, 1995 |
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YASHIN AMIN SHAIKH Vs. SATISH SAHNEY COMMISSIONER OF POLICE
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January 10, 1995 |
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YASHWANT MAHADEO GODBOLE Vs. NAVAKETAN SAHAKARI GRIHA RACHANA SANSTHA MARYADIT
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February 24, 1995 |
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YASHWANT SAHAKARI SOOT GIRNI NIYAMIT Vs. DIRECTOR OF HANDLOOM
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February 21, 1995 |
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YASHWANT SAHKARI BANK LTD Vs. GULAM HUSEN HAJI MUSA SHAIKH
|
July 25, 1995 |
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YASHWANT TRIMBAK OKE Vs. STATE OF MAHARASHTRA
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January 1, 1995 |
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YESHWANT BHANUDAS GAIKWAD Vs. STATE OF MAHARASHTRA
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November 14, 1995 |
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YESHWANT GANGARAM PANDAV Vs. ASEA BROWN BOWERY LTD
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October 31, 1995 |
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YESHWANT GOVIND BOTRE Vs. SADASHIV MAHADEV MORE
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August 11, 1995 |
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YESHWANT GOVIND BOTRE Vs. SADASHIV MAHADEV MORE
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November 8, 1995 |
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YOGENDRA JAYANT SAID Vs. STATE OF MAHARASHTRA
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July 26, 1995 |
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YVETTE PEREIRA A E COSTA WD O FRANCISCO E DA COSTA Vs. STATE OF GOA
|
January 18, 1995 |
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ZENITH COMPUTERS LTD Vs. STATE OF MAHARASHTRA
|
February 24, 1995 |
LOGIN