REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
A Vs. STATE	August 16, 1994
A M I UNITS SAHAKARI PREMISES LTD Vs. MUNICIPAL CORPN GREATER BOMBAY	January 31, 1994
A R BHUJBAL SPECIAL LAND ACQUISITION OFFICER MAHARASHTRA HOUSING AND AREA DEVELOPMENT AUTHORITY BOMBAY Vs. SAM HIRING CO	February 3, 1994
A R SATHYE Vs. S G CHEMICALS	April 8, 1994
A U SHAIKH Vs. N N KAILAS	February 22, 1994
A.A.H. NAGARWALA Vs. KINETIC ENGINEERING LTD.	July 21, 1994
ABASAHEB BALI GHARGE Vs. BALAJI RAMHARI GHARGE	October 14, 1994
ABDUL GAFFAR Vs. STATE OF GOA	July 15, 1994
ABDUL HAMID Vs. STATE OF MAHARASHTRA	November 9, 1994
ABDUL HAMID HAJI MOHAMMED Vs. STATE OF MAHARASHTRA	January 18, 1994
ABDUL JABBAR S O ABDUL SATTAR Vs. STATE OF MAHARASHTRA	July 11, 1994
ABDUL RAJIZ Vs. SAHAJANANBEE	September 20, 1994
ABDULLA KALINGAL ANDU Vs. UNION OF INDIA	March 15, 1994
ADIL K PATEL Vs. TATA IRON AND STEEL CO LTD	February 15, 1994
ADIL K PATEL Vs. TATA IRON AND STEEL COMPANY LIMITED	February 14, 1994
ADVERTISING AGENCY ASSOCIATION OF INDIA Vs. CENTRAL BOARD OF DIRECT TAXES	July 29, 1994
AFJALKHAN SULEMANKHAN PATHAN Vs. STATE OF MAHARASHTRA	August 24, 1994
AGENCIA E SEQUEIRA Vs. LABOUR COMMISSIONER	July 18, 1994
AGNELO FERNANDES Vs. STATE	November 29, 1994
AGNELO JOHN DSOUZA Vs. STATE OF MAHARASHTRA	April 25, 1994
AGRAWAL KEREGENCY Vs. STATE BANK OF INDIA	June 10, 1994
AHMEDMIYA AHMEDJI Vs. INDIAN HUME PIPE CO LTD	April 13, 1994
AHSHRU S O RAMJI GAIWAL Vs. STATE OF MAHARASHTRA	September 6, 1994
AHSHRU S/O RAMJI GAIWAL Vs. STATE OF MAHARASHTRA	June 9, 1994
AIR INDIA Vs. SRIVASTAVA V K CIT	October 14, 1994
AIR INDIA OFFICERS ASSOCIATION Vs. AIR INDIA LIMITED	July 21, 1994
AIRFREIGHT LIMITED Vs. K KOTHAWALA	November 23, 1994
AKHIL MAHARASHTRA GRAHAK MARGDARSHAN SANSHODHAN MANCH Vs. SHIVAJIRAO DHANAJIRAO DESAI	October 20, 1994
AKSHAR MUDRAK INDUSTRIAL UNITS SAHAKARI PREMISES LIMITED Vs. MUNICIPAL CORPORATION FOR GREATER BOMBAY	January 31, 1994
ALAKNANDA MANUFACTURING AND FINANCE PRIVATE LIMITED Vs. COMPANY LAW BOARD WESTERN REGION BENCH	August 26, 1994
ALEXANDER REBELLO Vs. SHASHIKANT	July 14, 1994
ALL INDIA CENTRAL BANK OFFICERS FEDERATION Vs. CENTRAL BANK OF INDIA	October 25, 1994
ALL INDIA GLASS WORKS PRIVATE LIMITED Vs. REGIONAL DIRECTOR EMPLOYEES STATE INSURANCE CORPORATION	July 11, 1994
ALLABUKSH KARIM SHAIKH Vs. NOORJAHAN ALLABUKSH SHAIKH	June 22, 1994
Allwyn Osbourne D Mallo Vs. Helen Kitty D Mailo	March 3, 1994
AMAR AMARENDRA Vs. STATE OF MAHARASHTRA	July 22, 1994
AMARCHAND FULCHAND Vs. UNION OF INDIA	October 6, 1994
AMGAUDA SIDRAM HAKKE Vs. MAHARASHTRA SMALL SCALE INDUSTRIES DEVELOPMENT CORPORATION LIMITED	December 6, 1994
AMIR JAMAL KHAN PATHAN Vs. STATE OF MAHARASHTRA	September 15, 1994
AMRUTA Vs. KONDABAI	June 15, 1994
ANALIA ABREU PINTI Vs. OLINDA DE MENEZES	December 23, 1994
ANAND D MAHATME Vs. ADMINISTRATIVE TRIBUNAL	December 21, 1994
ANAND RAMKRISHNA RAIKAR Vs. RAGHUNATH V. KENY	August 17, 1994
ANANDRAO DHONDIBA KANDALKAR Vs. STATE OF MAHARASHTRA	August 18, 1994
ANANT B KAMBLE Vs. STATE OF MAHARASHTRA	July 5, 1994
ANANT BHIKU SHIRODKAR AND ANOTHE Vs. ROSALINA FERNANDES	December 14, 1994
ANGELO PAES Vs. ESTATE OFFICER GOA TOURISM DEVELOPMENT CORPORATION LIMITED	September 30, 1994
ANIL S O BALAJI LADE Vs. STATE OF MAHARASHTRA	September 8, 1994
ANIL VSANT CHITNIS Vs. SENIOR INSPECTOR OF POLICE ALIBAUG	July 19, 1994
ANIRUDHA ABHYANKAR Vs. FOUR WALLS DEVELOPERS PROMOTERS BUILDINGS	September 11, 1994
ANIRUDHA ABHYANKAR Vs. FOUR WALLS DEVELOPERS,PROMOTERS BUILDINGS	November 9, 1994
ANJALI CO OP HOUSING SOC LTD Vs. THANE MUNICIPAL CORPN	January 6, 1994
ANJEBHAU Vs. STATE OF MAHARASHTRA	January 3, 1994
ANJEBHAU S O ANNA Vs. STATE OF MAHARASHTRA	March 1, 1994
ANNASAHEB SHIVAPPA MHAISHALE Vs. GANGABAI @ JEEVANBAI CHUNILAL RATHI	April 8, 1994
ANNOO SHETTY Vs. AISHABAI HAMID KHAN	February 11, 1994
ANTHONY CARVALHO Vs. HUBERT FERNANDES	August 31, 1994
ANTONETA CICILIA FERNANDES Vs. RITA MARIA FERNANDES	November 30, 1994
ANZ GRINDLAYS BANK PLC BOMBAY Vs. S N KHATRI	December 7, 1994
APPA TANAJI GAWADE Vs. GANPATIKESU KHOMANE	April 22, 1994
APPARAO BASAVANNAPPA MANORE Vs. WANDLESIDE NATIONAL CONDUCTORS LTD.	August 5, 1994
ARJUN GANPATRAO MAHAJAN Vs. PUNJABRAO KRISHI VIDYAPEETH	July 22, 1994
ARJUNDAS S O NARAYANDAS PANJWANI Vs. VERA MISHRA OF BOMBAY	October 26, 1994
ARUN R GUPTE Vs. STATE OF MAHARASHTRA	August 12, 1994
ARVIND H SHAH Vs. HIGH COURT OF JUDICATURE AT BOMBAY	October 3, 1994
ARVIND RAM SWAROOP MANIYAR Vs. STATE OF MAHARASHTRA	January 4, 1994
ARVIND SHIRSEKAR Vs. V G KHANVILKAR	September 16, 1994
ASHA ARUN GAWALI Vs. A SAMRA THE COMMISSIONER OF POLICE FOR GREATER BOMBAY	March 24, 1994
ASHOK BHAGWAN BENJARI Vs. STATE OF MAHARASHTRA	September 6, 1994
ASHOK GAVADE Vs. STATE OF GOA	June 10, 1994
ASHOK GAVADE Vs. STATE OF GOA	October 6, 1994
ASHOK KUMAR GUPTA Vs. OIL AND NATURAL GAS COMMISSIONER	October 6, 1994
ASHOK NIVRUTI DESAI Vs. STATE OF MAHARASHTRA	July 27, 1994
ASHOK S DESHMUKH Vs. SAI SHREE BUILDERS	October 26, 1994
ASHOK SHANKARRAO KINHIKAR Vs. BALAJI EDUCATION SOCIETY KOPRA JANKAR TAL BABULGAON DIST YAVATMAL	February 3, 1994
ASIF ABDUL GAFOOR SHAIKH Vs. STATE OF MAHARASHTRA	October 21, 1994
ASMACO Vs. COMMISSIONER OF INCOME TAX	December 19, 1994
ASSOCIATED ELECTRICAL AGENCIES Vs. COMMISSIONER FOR WORKMENS COMPENSATION AND JUDGE	April 8, 1994
ASSOCIATED ELECTRICAL AGENCIES Vs. COMMISSIONER FOR WORKMENS COMPENSATION AND JUDGE 3RD LABOUR COURT	August 4, 1994
ATIUS DCUNHA Vs. KERCI DERDI ARDESHI	March 24, 1994
ATUL DRUG HOUSE LIMITED Vs. COMMISSIONER OF INCOME TAX	March 9, 1994
ATULKAMAR NATWARLAL KADAKIA Vs. JYOTI ATULKUMAR KADAKIA	February 17, 1994
AUROBRITE (INDIA) PVT LTD Vs. SHANKAR GENU KELKAR AND ORS	February 9, 1994
AVDUT DEUBA DESSAI Vs. ADMINISTRATIVE TRIBUNAL GOA AT PANAJI GOA	November 14, 1994
B D A LTD Vs. CENTRAL BANK OF INDIA	July 21, 1994
B N CHANDRA AND CO Vs. SWADESHI MILLS COMPANY LIMITED	June 8, 1994
BABA ABDUL KHAN S O DAULAT KHAN Vs. A D SAWANT J M F C NAGPUR	March 4, 1994
BABANRAO BUDHAJIRAO NANEKAR Vs. ADINATH SAHAKARI BANK LIMITED	September 15, 1994
BABARAO Vs. STATE OF MAHARASHTRA	January 20, 1994
BABASAHEB BHAGAWANRAO PATIL Vs. VARNA DUDH UTPADAK PRAKRIYA SANGH LTD	September 8, 1994
BABU HAMIDKHAN MESTRY Vs. STATE OF MAHARASHTRA	April 8, 1994
BABU HAMIDKHAN MESTRY Vs. STATE OF MAHARASHTRA	August 4, 1994
BABU RAMA DHAGE Vs. STATE OF MAHARASHTRA	February 22, 1994
BABURAO PARASHURAM UKHARDE Vs. LAXMIBAI	August 5, 1994
BAKUL N SHAH Vs. STATE OF MAHARASHTRA N C P	September 15, 1994
BALASAHEB Vs. STATE OF MAHARASHTRA	March 21, 1994
BALDY PALMIRA DOMENTINA GRACIASE MIRANDA Vs. ANTONIO FERNANDES	June 17, 1994
BALMER LAWRIE VAN LEER LTD. Vs. B.S. GHOLAP & ORS.	October 10, 1994
BALWANT S/O BABURAO THEDGE Vs. V NAGPUR UNIVERSITY, NAGPUR	February 4, 1994
BANK EMPLOYEES' UNION Vs. MAHAVIR COOP. BANK LTD.	September 12, 1994
BANK OF BARODA Vs. ABASAHEB SIDU CHAVAN	July 27, 1994
BANK OF BARODA AND ORS Vs. ARVINDKUMAR HIRALAL MEHTA	January 28, 1994
BANK OF INDIA Vs. WORKMEN REPRESENTED BY BANK OF INDIA	August 12, 1994
BANK OF MAHARASHTRA Vs. S S JOSHI	February 28, 1994
BANSWARA SYNTEX LTD Vs. UNION OF INDIA	October 10, 1994
BANU Vs. KUTUBUDDIN SULEMANJI VIMANWALA	October 5, 1994
BANU WIFE OF KUTUBUDDIN SULEMANJI VIMANWALA Vs. KUTUBUDDIN SULEMANJI VIMANWALA	May 10, 1994
BAPU KALLAPPA KAMBLE Vs. ASSISTANT REGISTRAR CO OPERATIVE SOCIETIES	January 7, 1994
BAYER INDIA LIMITED Vs. STATE OF MAHARASHTRA	June 29, 1994
BELGANDA SAHAKARI SAKHAR KARKHANA LIMITED BHORAS Vs. KESHAV RAJARAM PATIL	July 26, 1994
BENEDICTO FERNANDES Vs. STATE OF GOA	December 14, 1994
BENNETT COLEMAN COMPANY LIMITED Vs. MUMBAI MAZDOOR SABHA	April 25, 1994
BHAGEM ANANT SHIRODKAR Vs. BASCORE VITOLA SINAI VAGLO	November 8, 1994
BHAGEM ANANT SHIRODKAR Vs. BASCORE VITOLA SINAI VAGLO	August 11, 1994
BHAGWANRAO SAKHARAM SANAP Vs. STATE OF MAHARASHTRA	October 20, 1994
BHAIYYAJI Vs. STATE OF MAHARASHTRA	February 23, 1994
BHALCHANDRA NARAYAN TANGADI Vs. STATE OF MAHARASHTRA	March 11, 1994
BHALCHANDRA S O TRIMBAKRAO VAIDYA Vs. UNION OF INDIA	September 14, 1994
BHANUDAS GOVIND BAGLE Vs. EXECUTIVE ENGINEER	January 27, 1994
BHARAT CONTAINERS PVT LTD Vs. ENGINEERING WORKERS UNION	June 27, 1994
BHARAT PETROLEUM CORPORATION LIMITED Vs. RAMNATH JAGDISH TIWARI	October 14, 1994
BHARAT PETROLEUM CORPORATION LTD Vs. BARRISTER PRASAD	September 29, 1994
BHARAT YESHWANT HEGADE Vs. STATE OF MAHARASHTRA	July 25, 1994
BHAULAL S O RAJDHAR SONAVANE Vs. RETURNING OFFICER	January 25, 1994
BHAUSAHEB JAGANNATH CHAVAN Vs. STATE OF MAHARASHTRA	July 26, 1994
BHAVARLAL SUKHLAL SONI Vs. LAXMINARAYAN DEO PUBLIC TRUST	February 10, 1994
BHAVARLAL SUKHLAL SONI Vs. LAKSHMINARAYAN DEO PUBLIC TRUST SWAMINARAYAN MANDIR	October 2, 1994
BHIKA CULLIANJI AND CO BOMBAY Vs. AVON ELECTRIC COMPANY BOMBAY	March 2, 1994
BHOLENATH J DHAMANKAR Vs. STATE OF MAHARASHTRA	October 14, 1994
BHUJANGRAO NARAYANRAO DESHMUKH Vs. STATE OF MAHARASHTRA	September 15, 1994
BHUJANGRAO S O MADHAVRAO KULKARNI Vs. STATE OF MAHARASHTRA	December 10, 1994
BHUJANGRAO S/O MADHAVRAO KULKARNI Vs. STATE OF MAHARASHTRA	October 12, 1994
BHUPAL KALLAPA SANGAVE Vs. STATE OF MAHARASHTRA	July 20, 1994
BHUPAL PREMCHAND SHAH Vs. STATE OF MAHARASHTRA	August 12, 1994
BISTIR LAXMAN BHAVAR Vs. STATE OF MAHARASHTRA	May 7, 1994
BLUE CHIP IMPEX P LTD Vs. UNION OF INDIA	June 28, 1994
BLUE STAR LIMITED Vs. COMMISSIONER OF INCOME TAX	December 6, 1994
BOMBAY DOCK LABOUR BOARD & ORS. Vs. SHRIRANG GOVIND DABADE	July 7, 1994
BOMBAY ENVIRONMENTAL ACTION GROUP Vs. BOMBAY MUNICIPAL CORPORATION	October 19, 1994
BOMBAY FILM LABORATORIES PVT LTD Vs. L G VASULE	July 7, 1994
BOMBAY FORAGION PVT LTD Vs. ASSOCIATION OF ENGINEERING WORKERS	April 22, 1994
BOMBAY GOODS TRANSPORT ASSOCIATION Vs. CENTRAL BOARD OF DIRECT TAXES	July 29, 1994
BOMBAY MERCANTILE CO OPERATIVE BANK LIMITED Vs. AKBARALI AND SONS	November 17, 1994
BOMBAY MUNICIPAL PENSIONERS ASSOCIATION Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY	February 24, 1994
BOMBAY TYRES INTERNATIONAL LTD Vs. MAHARASHTRA GENERAL KAMGAR UNION	February 10, 1994
BOMI H BATIWALLA Vs. A H TOBACCOWALA	March 8, 1994
BOSCO LOURENCE FERNANDES Vs. STATE OF MAHARASHTRA	January 14, 1994
BRIAN O D PASGON Vs. BOMBAY EDUCATION SOCIETY	September 30, 1994
BRIJIAL Vs. JUGAL KISHORE	August 1, 1994
BUILDERS ASSOCIATION OF INDIA Vs. STATE OF MAHARASHTRA	August 25, 1994
BUTHELLO AND CO Vs. STATE OF MAHARASHTRA	April 26, 1994
C DHANVANTRAI & CO Vs. MAHESH KUMAR	April 13, 1994
CAITAN FERNANDES Vs. STATE OF GOA	November 21, 1994
CAMILO RODRIGUES Vs. STATE OF GOA	July 22, 1994
CANDRAKANT S N PEDNEKAR Vs. SHAIKH KASSIM HAIDERALLI	October 6, 1994
CANNING MIYRA PHOENIX LIMITED Vs. POPULAR CONSTRUCTIONS	January 28, 1994
CAREW PHIPSON LIMITED Vs. DEEJAY DISTILLERIES PRIVATE LIMITED	February 15, 1994
CARLOS BASILIO ALIAS POLLY DSOUZA Vs. STATE OF MAHARASHTRA	August 31, 1994
CARONA SAHU COMPANY LIMITED Vs. ABDUL KARIM MUNAFKHAN	July 21, 1994
CARONA SAHU COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX	November 14, 1994
CAWAS DHUNJISHAW SAHER Vs. KEIKOBAD C BATLIWALA	July 21, 1994
CEAT TYRES OF INDIA LTD Vs. MUNICIPAL CORPN OF GREATER BOMBAY	July 7, 1994
CEMENDIA COMPANY LIMITED Vs. EMPLOYEES STATE INSURANCE CORPORATION	October 4, 1994
CENTRAL BANK EMPLOYEES UNION Vs. CENTRAL BANK OF INDIA	June 14, 1994
CENTRAL BANK OF INDIA Vs. STATE OF GOA	June 22, 1994
CENTURY SPINNING & MANUFACTURING CO. LTD. Vs. COMMISSIONER OF INCOME TAX	December 19, 1994
CHAMBER OF INCOME TAX CONSULTANTS Vs. CENTRAL BOARD OF DIRECT TAXES	July 14, 1994
CHAMPA CHARITABLE TRUST Vs. COMMISSIONER OF INCOME TAX	December 5, 1994
CHAMPABEN LAVJI THAKKAR Vs. LAVJI HIRJI THAKKAR	January 28, 1994
CHANDRABAI BALU KAPASE Vs. STATE OF MAHARASHTRA	August 17, 1994
CHANDRABHUSHAN S O BHIMRAJ BHUSHANWAR Vs. STATE OF MAHARASHTRA	September 5, 1994
CHANDRAKALA Vs. SUBHASH DHONDIBA GAOKHANDKAR	February 23, 1994
CHANDRAKALABAI Vs. DHNYANESHWAR	August 9, 1994
CHANDRAKANT PARSEKAR Vs. ROSY SIMOES	September 14, 1994
CHANDRAKANT S N PEDNEKAR Vs. SHAIKH KASSIM HAIDERALLI	June 10, 1994
CHANDRAKANT VISHNU KOLHAPURKAR Vs. SHAMBA SUKA MANDREKAR	December 13, 1994
CHANDRASHEKAR V. PATTANSHETTI Vs. ADMINISTRATIVE TRIBUNAL OF GOA	March 25, 1994
CHANDRAVATI JAMBUVANT TARI Vs. STATE OF GOA	December 8, 1994
CHANDRU PARAPPA KUMBHAR Vs. STATE OF MAHARASHTRA	March 31, 1994
CHANGDEO MAHADEO KHADE Vs. STATE OF MAHARASHTRA	February 1, 1994
CHEMIFINE Vs. UNION OF INDIA	March 9, 1994
CHETANLAL JIVANLAL SHAH Vs. MASTER TUTORIAL HIGH SCHOOL	September 30, 1994
CHHOTU S O SK ROSHAN Vs. STATE OF MAHARASHTRA	August 1, 1994
CHHOTU S/O SK. ROSHAN Vs. STATE OF MAHARASHTRA	July 29, 1994
CHIEF ENGINEER, P.W.D., NAGPUR Vs. P.W.D., S.C., S.T., O.B.C. EMPLOYEES' COUNCIL	March 22, 1994
CHIEF EXECUTIVE OFFICER Vs. DEPUTY COMMISSIONER OF LABOUR	March 2, 1994
CHIKITSAK SAMUHA S S AND L S PATKAR COLLEGE Vs. BILQUIS WAHAB QURAISHI AND OTHERS	June 23, 1994
CHIMA SHRAVAN SHINDE Vs. M V PATIL	July 15, 1994
CHINTAMAN RAJARAM KHARKAR Vs. STATE OF MAHARASHTRA	July 29, 1994
CHOPDA AUTOMOBILES FINANCE, HYDERABAD Vs. SHEIKH SHABBIR SHEIKH NOOR	October 5, 1994
CHRISTIAN COMMUNITY WELFARE COUNCIL OF INDIA REGD Vs. GOVERNMENT OF MAHARASHTRA	August 26, 1994
CHUBBY EKWEALCOH Vs. A K SEKAR ASSTT COLLECTOR OF CUSTOMS BOMBAY	December 14, 1994
CIDCO ENGINEERS ASSOCIATION Vs. CITY AND INDUSTRIAL DEVELOPMENT CORPORATION OF MAHARASHTRA LIMITED	October 11, 1994
CINE SUPER 8 PRIVATE LTD Vs. UNION OF INDIA	January 28, 1994
COLFAX LABORATORIES (INDIA) LTD Vs. STATE OF GOA	December 22, 1994
COLFAX LABORATORIES INDIA LIMITED Vs. STATE OF GOA	December 21, 1994
COLLECTOR OF BOMBAY Vs. MEENA NARAYAN IDNANI OF BOMBAY	August 1, 1994
COMMISSIONER OF INCOME TAX Vs. YUSUF ABDULLA PATEL	March 7, 1994
COMMISSIONER OF INCOME TAX Vs. STAR ANDHERI ESTATE	March 8, 1994
COMMISSIONER OF INCOME TAX Vs. RAJARAM BANDEKAR	March 8, 1994
COMMISSIONER OF INCOME TAX Vs. GODAVARI SUGAR MILLS LIMITED	March 29, 1994
COMMISSIONER OF INCOME TAX Vs. ATUL DRUG HOUSE LTD	March 28, 1994
COMMISSIONER OF INCOME TAX Vs. GAMMON INDIA LTD	March 28, 1994
COMMISSIONER OF INCOME TAX Vs. KAMANI METALS AND ALLOYS LIMITED	March 28, 1994
COMMISSIONER OF INCOME TAX Vs. CENTURY SPG AND MFG COMPANY LIMITED	March 28, 1994
COMMISSIONER OF INCOME TAX Vs. DHANRAJ MILLS PVT LIMITED	March 28, 1994
COMMISSIONER OF INCOME TAX Vs. HINDUSTAN SUGAR MILLS LTD	April 4, 1994
COMMISSIONER OF INCOME TAX Vs. ASPEE DISTRIBUTORS ASSOCIATION	March 15, 1994
COMMISSIONER OF INCOME TAX Vs. JAMNADAS DWARKADAS AND CO	March 15, 1994
COMMISSIONER OF INCOME TAX Vs. MODI PVT LIMITED	March 16, 1994
COMMISSIONER OF INCOME TAX Vs. VEGETABLE VITAMIN FOODS CO PVT LIMITED	March 23, 1994
COMMISSIONER OF INCOME TAX Vs. CITIBANK N A	April 12, 1994
COMMISSIONER OF INCOME TAX Vs. AMBALAL KILACHAND	April 12, 1994
COMMISSIONER OF INCOME TAX Vs. NIRMAL COMMERCIAL LIMITED	April 27, 1994
COMMISSIONER OF INCOME TAX Vs. SUDHIR JAYANTILAL MULJI	October 8, 1994
COMMISSIONER OF INCOME TAX Vs. GANESH G K AZRENKAR SHRI	November 11, 1994
COMMISSIONER OF INCOME TAX Vs. MUMBAI KHOKA UTPADAK SAHAKARI KENDRA LIMITED	November 15, 1994
COMMISSIONER OF INCOME TAX Vs. ARVINDKUMAR ODHAVJI	November 16, 1994
COMMISSIONER OF INCOME TAX Vs. MEHRA N K SHRI	November 17, 1994
COMMISSIONER OF INCOME TAX Vs. JOSE FILIPE ALVARES SHRI	November 22, 1994
COMMISSIONER OF INCOME TAX Vs. TYRESOLES CONCESSIONARIES PVT LIMITED	November 22, 1994
COMMISSIONER OF INCOME TAX Vs. STERLING FOODS GOA	November 23, 1994
COMMISSIONER OF INCOME TAX Vs. FANCY CORPORATION LIMITED	November 23, 1994
COMMISSIONER OF INCOME TAX Vs. DEEJAY HATCHERIES	November 14, 1994
COMMISSIONER OF INCOME TAX Vs. OCEAN CARRIERS PVT LIMITED	November 15, 1994
COMMISSIONER OF INCOME TAX Vs. LONDON STAR DIAMOND CO I LIMITED	November 15, 1994
COMMISSIONER OF INCOME TAX Vs. RAVI RATNA EXPORTERS	November 11, 1994
COMMISSIONER OF INCOME TAX Vs. PONCHA M P	November 8, 1994
COMMISSIONER OF INCOME TAX Vs. LALLUBHAI JOGIBHAI	November 10, 1994
COMMISSIONER OF INCOME TAX Vs. ROHIT J PATEL	November 10, 1994
COMMISSIONER OF INCOME TAX Vs. NEW SHORROCK SPG AND MFG COMPANY LIMITED	November 8, 1994
COMMISSIONER OF INCOME TAX Vs. AMRITLAL AND COMPANY LIMITED	November 9, 1994
COMMISSIONER OF INCOME TAX Vs. PHOENIX SCRAP PROCESSORS	November 10, 1994
COMMISSIONER OF INCOME TAX Vs. AUDCO INDIA LTD	November 10, 1994
COMMISSIONER OF INCOME TAX Vs. JHAVERI BROS AND CO PVT LIMITED	November 30, 1994
COMMISSIONER OF INCOME TAX Vs. SWASTICK TEXTILE MILLS LIMITED	December 5, 1994
COMMISSIONER OF INCOME TAX Vs. SALES MAGNESITE PRIVATE LIMITED	November 25, 1994
COMMISSIONER OF INCOME TAX Vs. MOOLSINGH KARSONDAS	November 24, 1994
COMMISSIONER OF INCOME TAX Vs. GOPALKRISHNA M SINGRE	November 30, 1994
COMMISSIONER OF INCOME TAX Vs. DANDELI FERRO ALLOYS PVT LIMITED	November 30, 1994
COMMISSIONER OF INCOME TAX Vs. PARKE DAVIS INDIA LIMITED	December 1, 1994
COMMISSIONER OF INCOME TAX Vs. MAHARASHTRA ELECTROSMELT LIMITED	December 1, 1994
COMMISSIONER OF INCOME TAX Vs. CHOWGULE AND CO PVT LIMITED	December 1, 1994
COMMISSIONER OF INCOME TAX Vs. ECHJAY INDUSTRIES PVT LIMITED	November 24, 1994
COMMISSIONER OF INCOME TAX Vs. BOOTS CO I LIMITED	November 24, 1994
COMMISSIONER OF INCOME TAX Vs. KAMAL C MEHBOOBBANI SMT	November 24, 1994
COMMISSIONER OF INCOME TAX Vs. KOLHATKAR V Y	November 25, 1994
COMMISSIONER OF INCOME TAX Vs. HARDELIA CHEMICAL LIMITED	November 25, 1994
COMMISSIONER OF INCOME TAX Vs. FASHION PRINTS LIMITED	November 25, 1994
COMMISSIONER OF INCOME TAX Vs. FAZALBHOY IBRAHIM AND COMPANY PRIVATE LIMITED	November 25, 1994
COMMISSIONER OF INCOME TAX Vs. VOCKANARDT PVT LIMITED	December 22, 1994
COMMISSIONER OF INCOME TAX Vs. SAHNEY KIRKWOOD PVT LIMITED	December 21, 1994
COMMISSIONER OF INCOME TAX Vs. LOKMAT NEWS PAPERS PVT LIMITED	December 19, 1994
COMMISSIONER OF INCOME TAX Vs. SIRDAR CARBONIC GAS CO PVT LIMITED	December 19, 1994
COMMISSIONER OF INCOME TAX Vs. CHOWGULE CHEMICALS PVT LIMITED	December 20, 1994
COMMISSIONER OF INCOME TAX Vs. RATANABAD CO OPERATIVE HOUSING SOCIETY LIMITED	December 15, 1994
COMMISSIONER OF INCOME TAX Vs. VIPINCHANDRA C SANGHAVI	December 15, 1994
COMMISSIONER OF INCOME TAX Vs. GARWARE NYLONS LIMITED	December 8, 1994
COMMISSIONER OF INCOME TAX Vs. SWADESHI MILLS COMPANY LIMITED	December 8, 1994
COMMISSIONER OF INCOME-TAX Vs. V Y KOLHATKAR	November 25, 1994
COMMISSIONER OF INCOME-TAX Vs. STATE OF MAHARASHTRA	November 22, 1994
COMMISSIONER OF PUNE MUNICIPAL CORPORATION Vs. BHIMRAO GANPATRAO DABHADE	June 17, 1994
COMMISSIONER OF WEALTH TAX Vs. VIDUR V PATEL	December 6, 1994
COMMISSIONER OF WEALTH TAX Vs. MASTER ASUTOSH K MAHADEVIA	December 6, 1994
COMMISSIONER OF WEALTH TAX Vs. STATE BANK OF INDIA	December 7, 1994
COMMISSIONER OF WEALTH TAX Vs. SURAJRATAN R MOHATTA HUF	December 7, 1994
COMMISSIONER OF WEALTH TAX Vs. AJIT ALIAS HAMID ALIKHAN	December 12, 1994
COMMISSIONER OF WEALTH TAX Vs. URMILA L PITTIE SMT	December 12, 1994
COMMISSIONER OF WEALTH TAX Vs. ABHAYANKAR G M HUF	December 13, 1994
COMMUNIST PARTY OF INDIA Vs. COMMR OF POLICE BOMBAY	July 20, 1994
CONRAD DIAS Vs. JOSEPH DIAS	October 26, 1994
CONTRACT LAGHU UDYOG KAMGAR UNION Vs. STATE OF MAHARASHTRA	February 23, 1994
CONTRACT LAGHU UDYOG KAMGAR UNION Vs. K K DESAI	June 23, 1994
COTTON CORPORATION OF INDIA LIMITED Vs. HINDUSTAN COTTON CO	July 6, 1994
CREST HOTEL LIMITED Vs. ASSISTANT SUPERINTENDENT OF STAMPS	April 1, 1994
CRICKET CLUB OF INDIA Vs. EMPLOYEES' STATE INSURANCE CORPORATION	January 4, 1994
D.S. JADHAV Vs. STATE	September 20, 1994
DABHOLKAR ENTERPRISES Vs. PADMA ALLOYS CASTINGS (P) LTD	July 18, 1994
DABHOLKAR ENTERPRISES (PARTNERSHIP FIRM) Vs. PADMA ALLOY CASTINGS PVT LTD	July 28, 1994
DAINIK DESHDOOT Vs. EMPLOYEES' STATE INSURANCE CORPORATION	August 12, 1994
DAMJI SHAMJI UDYOG BHAVAN PREMISES CO OP Vs. ANCHOR INDUSTRIES	February 14, 1994
DAMODAR JAIDEV CHODANKAR Vs. SHAILEJA V. TAMBA	August 9, 1994
DAMODHAR NAROTTAM SHARMA Vs. LIFE INSURANCE CORPORATION OF INDIA	March 27, 1994
DANIEL ODEMENAM Vs. R RAMESH INTELLIGENCE OFFICER N C B BOMBAY	October 24, 1994
DASHRATH S O RAMKRISHNA SHELKE Vs. STATE OF MAHARASHTRA	March 8, 1994
DATTA DIGAMBAR SAHAKARI DOODHA VYAVASAYIK SANSTHA LIMITED Vs. PHALTAN TALUKA SAHAKARI DOODHA PURAVATHA SANGH LIMITED PHALTAN	August 4, 1994
DATTATRAYA GOPAL PARANJPE Vs. RASHTRIYA MILL MAZDOOR SANGH	November 10, 1994
DATTATRAYA LAXMAN KAMAT Vs. STATE OF GOA	December 5, 1994
DATTATRAYA TATYA KAMBLE Vs. WAMAN NARAYAN BHAVE	March 30, 1994
DAULAT DHANA MAIL Vs. STATE OF MAHARASHTRA	July 7, 1994
DAWOOD UMAR TAJ Vs. ORIENTAL INSURANCE COMPANY LIMITED	January 17, 1994
DEE CEE TRADING AND FINANCE LTD Vs. PUDUMJEE AGRO INDUSTRIES LTD	December 16, 1994
DEEPA ANANT BANDEKAR Vs. RAJARAM BANDEKAR (SIRIGAO) MINES PVT LTD	January 25, 1994
DEEPAK Vs. STATE OF MAHARASHTRA	April 26, 1994
DEEPAK CORPORATION Vs. PUSHPA PRAHLAD NANDERJOG	March 4, 1994
DEEPAK LAXMAN SARNOBAT Vs. UNION OF INDIA	September 1, 1994
DEEPAK S O VIJAY HERLEKAR Vs. NAGPUR UNIVERSITY NAGPUR	July 20, 1994
DELTA WIRES PRIVATE LIMITED Vs. GENERAL LABOUR UNION	September 12, 1994
DEOKABAI WIFE OF NAMDEO DHOKE Vs. NAMDEO S O CHAMPAT DHOKE	July 22, 1994
DEORAJ DEJU SUVAMA Vs. STATE OF MAHARASHTRA	April 19, 1994
DEORAJ DEJU SUVARNA Vs. STATE OF MAHARASHTRA	April 20, 1994
DESHPANDE SURESH HARIHAR Vs. MORESHWAR J WAITY	February 10, 1994
DEVI KEWALRAM MADRANI OF BOMBAY Vs. PREMIER HIGH SCHOOL	April 8, 1994
DEVI KEWALRAM MADRANI OF BOMBAY Vs. PREMIER HIGH SCHOOL	August 4, 1994
DEVI MARINO FOOD EXPORTAS LTD Vs. GOA MEAT COMPLEX LTD	April 27, 1994
DEVICHAND RATANCHAND SOLANKI Vs. PREMSHANKAR SHIVRAM BAJPAYI	February 25, 1994
DEVISINGH S O BALARAMSINGH RAGHUWANSHI Vs. SHAILABAI WD O RAJENDRASINGH RAGHUWANSHI	April 24, 1994
DEVJI RAVJI PATEL Vs. BALASUBRAMANIAM	June 9, 1994
DEVU BENAULCKAR Vs. NENINO RODRIGUES	August 26, 1994
DHARMAJI Vs. JAGANNATH SHANKAR JADHAV	January 3, 1994
DHONDIRAM Y SALONKHE Vs. ASHOK M GHEWADE	January 13, 1994
DILIP DHONDU CHANDIWADE Vs. THE STATE OF MAHARASHTRA	December 1, 1994
DILKUSH F DESSAI Vs. STATE OF MAHARASHTRA	September 16, 1994
DINSHAW AND DINSHAW Vs. INDOSWE ENGINEERS PRIVATE LIMITED	December 14, 1994
DIPAK NARSINVA BHAT Vs. STATE OF GOA	March 31, 1994
DIPAK RAY Vs. MAFATLAL ENGINEERING EMPLOYEES UNION	October 20, 1994
DNYANDEO DATTATRAYA KALE Vs. STATE OF MAHARASHTRA	October 18, 1994
DNYANDEO RANGANATH AAHER Vs. STATE OF MAHARASHTRA	July 20, 1994
DODHU GHANA PATIL Vs. CHANDAS GHANA PATIL	June 20, 1994
DOMINGOS ESTEVAM V MONTEIRO Vs. COMUNIDADE OF SANTO ESTEVAM	July 4, 1994
ECHJAY INDUSTRIES PVT LTD Vs. UNION OF INDIA	March 9, 1994
ELIZABETH BARRETO Vs. MILTON SEQUEIRA	October 7, 1994
ELLIOTT SWAUD AND HILL PRIVATE LIMITED Vs. TRUSTEES OF THE PORT OF BOMBAY	April 22, 1994
EMERICO DSOUZA Vs. STATE OF MAHARASHTRA	August 7, 1994
EMERICO DSOUZA Vs. STATE THROUGH DEPUTY CONSERVATOR OF FORESTS	July 8, 1994
EMPLOYEES STATE INSURANCE CORPORATION Vs. SHRI NASIK PANCHAVATI PANJARAPOLE	August 8, 1994
EMPLOYEES STATE INSURANCE CORPORATION Vs. TRANSPORT CORPORATION OF INDIA	July 13, 1994
EMPLOYEES STATE INSURANCE CORPORATION Vs. HINDUSTAN COCOA PRODUCTS LIMITED	August 12, 1994
EMPLOYEES STATE INSURANCE CORPORATION Vs. INDIAN SEWING MACHINE COMPANY LIMITED	August 10, 1994
EMPLOYEES STATE INSURANCE CORPORATION Vs. NATHU HARIBHAU DHARADE	August 10, 1994
EMPLOYEES STATE INSURANCE CORPORATION AND SUB REGIONAL OFFICE AT PMT COMMERCIAL BUILDING SHANKER SHETH ROAD SWARGATE GALLI PUNE Vs. KIRLOSKAR CONSULTANTS LIMITED	August 12, 1994
EMPLOYEES STATE INSURANCE CORPORATION ESIC BHAVAN Vs. SAYEEDA KHATOON DANAWALLA	July 14, 1994
EMPLOYEES STATE INSURANCE CORPORATION LTD. Vs. ZENITH STEEL PIPES AND INDUSTRIES	July 25, 1994
ENG RUI A F RIBEIRO DE SANTANA Vs. CAPT J R ROD RIGUES	March 25, 1994
EXPORT-IMPORT BANK OF INDIA PETITIONER Vs. A PARMESHWARAN	September 5, 1994
F V MENEZES Vs. HIGH COURT OF JUDICATURE AT BOMBAY & ORS	February 18, 1994
FABRICA DA IGREJA DE N S DE MILAGRES Vs. UNION OF INDIA	July 6, 1994
FAKIRA RAMDAS CHAUDHARY Vs. STATE OF MAHARASHTRA	January 13, 1994
FAREDOON MANECKJI DALAL Vs. PHIROZE BOMANJI JAVERI	April 24, 1994
FAREDOON MANECKJI DALAL Vs. PHIROZ BOMANJI JAVERI	August 12, 1994
FARIYAS HOTELS PVT LIMITED Vs. COMMISSIONER OF INCOME TAX	November 23, 1994
FEDERATION OF ASSOCIATIONS OF MAHARASHTRA Vs. STATE OF MAHARASHTRA	July 7, 1994
FOOD CORPORATION OF INDIA Vs. GREAT EASTERN SHIPPING COMPANY LIMITED	June 14, 1994
FORBES FORBES CAMPBEL AND COMPANY LIMITED Vs. VILASRAO DESHMUKH	February 22, 1994
FORBES FORBES CAMPBELL AND COMPANY LIMITED Vs. NISHAR AHMED IAC	October 12, 1994
FRANCISCA ANA MARQUES PEREIRA E SILVEIRA Vs. REVENUE SECRETARY GOVT OF GOA	July 1, 1994
G D SHINDE Vs. ASSOCIATED CEMENT COS LTD	October 19, 1994
G K SENGUPTA Vs. HINDUSTAN CONSTRUCTION COMPANY LIMITED	October 2, 1994
G K SENGUPTA Vs. HINDUSTAN CONSTRUCTION COMPANY LIMITED	February 10, 1994
G N SAINANI Vs. NEW INDIA ASSURANCE COMPANY LTD	October 29, 1994
G P RASHIWALA AND CO Vs. UNION OF INDIA	April 8, 1994
G. PANDURANG KOTMIRE Vs. KOLHAPUR JANATA CENTRAL CO-OPERATIVE CONSUMERS STORES LTD.	June 24, 1994
G.D. SHINDE Vs. ASSOCIATED CEMENT COS. LTD. & ORS.	October 20, 1994
GABRIEL DE SA Vs. BABUSO PEDNEKAR	November 10, 1994
GAFUR BHAI CHHOTABHAI MANIYAR SINCE DECD Vs. SUGRABAI FAKIR MOHAMED	December 10, 1994
GAJANAN R. NEELPAWAR AND OTHERS Vs. STATE OF MAHARASHTRA AND OTHERS	December 2, 1994
GAJULAL S O KULDIRAM DIED PER L RS Vs. UGRASEN S O BHADRASEN RATHOD	April 15, 1994
GALA J ENTERPRISES ESTATE AND INVESTMENTS PRIVATE LIMITED Vs. HASSAN W CIT	September 1, 1994
GALAXY CHEMICALS Vs. UNION OF INDIA	March 23, 1994
GALAXY ORGANICS (P) LIMITED Vs. UNION OF INDIA	March 11, 1994
GAMMON INDIA LIMITED Vs. COMMISSIONER OF INCOME TAX	November 24, 1994
GANGABAI AGARWAL Vs. TRAVELLERS LODGE, GONDIA, AND OTHERS	October 24, 1994
GANGADHAR NARSINGDAS AGRAWAL HUF Vs. COMMISSIONER OF INCOME TAX	November 16, 1994
GANPAT KISAN GIRI ALIAS NADIWALA Vs. STATE OF MAHARASHTRA	July 18, 1994
GANPAT PRATAP BHOGLE Vs. H.L. ROCHE	August 4, 1994
GENERAL MANAGER, B E S & T UNDERTAKING Vs. BEST KAMGAR SENA	June 29, 1994
GENERAL SECRETARY, BEST WORKERS UNION Vs. N A KADAM AND ORS	July 6, 1994
GERSON FERREIRA Vs. INACIO CRUZ DOS M PAES	September 19, 1994
GIRDHARDAS S O NARSINGDAS CHANDAK Vs. STATE OF MAHARASHTRA	August 8, 1994
GIRISH GHANSHYAM DUBE Vs. STATE OF MAHARASHTRA	October 5, 1994
GIRNI KAMGAR SENA AND ORS. Vs. S.D. RANE AND ORS.	September 26, 1994
GITA ARUN KHALADKAR Vs. STATE OF MAHARASHTRA	September 1, 1994
GNYANDEO S O DURAJI PIRANGE Vs. PANDURANG JYOTI PIRANGE	January 12, 1994
GOCULDAS DOSSA AND CO Vs. J P SHAH IIND INCOME TAX OFFICER BOMBAY	April 27, 1994
GODAVARI SUGAR MILLS LIMITED Vs. COMMISSIONER OF INCOME TAX	March 16, 1994
GODAVARIBAI SAIGAL Vs. I D CHANDNANI	August 31, 1994
GODFREY PHILIPS INDIA LTD Vs. ASSTT COLLECTOR OF C EXCISE BOMBAY	October 14, 1994
GOKAK PATEL VOLKART LIMITED Vs. BOMBAY METROPOLITAN REGION DEVELOPMENT AUTHORITY	June 15, 1994
GOPAL ANJAYYA FALMARI Vs. STATE OF MAHARASHTRA	July 28, 1994
GOPALSING Vs. MUMTAZ HUSSAIN SHAMSUDDIN BOHRA	February 18, 1994
GOPIKABAI NATHURAM MALEKAR Vs. BAPURAO MAHADEORAO SURKAR	September 21, 1994
GOVIND GANESH Vs. A U CHATE	April 6, 1994
GOVIND GANESH ALIAS BHAI TILVE Vs. A U CHATE POLICE CONSTABLE B NO 5193	June 4, 1994
GOVIND MAHADEO BANDEKAR Vs. CUSUM ALIAS JANKIBAI R USGAONKAR	August 4, 1994
GOVIND SHANKAR APHALE Vs. UTTAM GOVIND CHAVAN	January 20, 1994
GOVINDBHAI RAMJIBHAI CHAUHAN Vs. GOKULCHAND JUTHALAL AGRAWAL	September 15, 1994
GOVINDRAM BROS PRIVATE LIMITED Vs. ALEXANDER BENEDICT JOSEPH PEREIRA	August 7, 1994
GOVINDRAM BROS PVT LTD Vs. ALEXANDER BENEDICT JOSEPH PEREIRA	July 8, 1994
GOVINDRAM RAMGOPAL MUNDADA Vs. BADRINARAYAN CHUNILAL BHUTADA	July 7, 1994
GULABSINGH ANANTRAMSINGH THAKUR Vs. COLLECTOR AMRAVATI DISTRICT AMRAVATI	March 2, 1994
GULAMHUSAIN RAMZANHUSAIN MHAWLA Vs. DAMAN MUNICIPAL COUNCIL	March 21, 1994
GULF AIR, BOMBAY Vs. S.M. VAZE	January 19, 1994
GUNAJI RAMA FADTE Vs. VASSU GUNU FADTE AND OTHERS	January 14, 1994
GURUDEO AYURVED MAHAVIDYALAYA Vs. MADHAV S O NARAYAN MAHAKODE	January 25, 1994
GURUDEV PHOTO COLOUR Vs. UNION OF INDIA	June 23, 1994
GURUNATH P. NAIK Vs. NARENDRA GOVIND CHODANKAR	July 21, 1994
GYANDEO TUKARAM DEVRE Vs. GANPAT NATHU DEVRE	June 13, 1994
H N MIRCHANDANI Vs. BOMBAY MUNICIPAL CORPORATION	June 15, 1994
HAJIRABAI HAJI USMAN Vs. AMARNATH R SHARMA	April 29, 1994
HALIMA NOOR MOHD GANDHI Vs. STATE OF MAHARASHTRA	March 3, 1994
HANSRAJ L. RAMAIYA Vs. PRABHAKAR G. KUVOLKAR	July 8, 1994
HARIBHAU RAMRAO ROHAM Vs. STATE OF MAHARASHTRA	September 22, 1994
HARICHANDRA JETHMAL GANDHI Vs. STATE OF MAHARASHTRA	August 3, 1994
HARISHCHANDRA NARAYAN GAONKAR Vs. STATE OF GOA	September 7, 1994
HAWABAI WD O LATE SULEMAN HAJI Vs. ABDUL SATTAR SULEMAN HAJI AHMED OOMER	October 6, 1994
HENRY KEIRO Vs. STATE OF GOA	April 5, 1994
HETAL SURESH SAWANT OF BOMBAY Vs. A S SAMRA COMMISSIONER OF POLICE	June 28, 1994
HIMALAYA BUILDERS AND DEVELOPERS Vs. UNION OF INDIA	February 17, 1994
HINDUSTAN COCOA PRODUCTS LIMITED Vs. UNION OF INDIA	June 8, 1994
HINDUSTAN LEVER EMPLOYEES UNION Vs. HINDUSTAN LEVER LIMITED	May 18, 1994
HINDUSTAN LEVER EMPLOYEES UNION Vs. REGIONAL PROVIDENT FUND COMMISSIONER MAHARASHTRA AND GOA	September 29, 1994
HINDUSTAN LEVER LTD. Vs. RESERVE BANK OF INDIA	November 23, 1994
HINDUSTAN MINERAL PRODUCTS CO PVT LTD Vs. UNION OF INDIA	March 17, 1994
HINDUSTAN PETROLEUM CORPORATION LTD Vs. UNION OF INDIA	March 16, 1994
HINDUSTAN PETROLEUM CORPORATION LTD.HINDUSTAN PETROLEUM CORPORATION LTD. Vs. P.T. VIJAYAN	October 21, 1994
HINDUSTAN PLAYING CARDS MFG CO Vs. SHARDA PAPER BOX MFG CO	October 12, 1994
HOMAI C P RANA Vs. MAHANAGAR TELEPHONE NIGAM LIMITED	October 29, 1994
HOMI MEHTA AND SONS PVT LIMITED Vs. COMMISSIONER OF INCOME TAX	March 30, 1994
HOTEL CORPORATION OF INDIA LTD. Vs. R.V. ADKE	August 29, 1994
I Vs. B	January 3, 1994
I O L LIMITED Vs. S C PRASAD	October 4, 1994
ICI INDIA LTD Vs. PRESIDING OFFICER, NATIONAL INDUSTRIAL TRIBUNAL	June 29, 1994
INDIAN DYESTUFF INDUSTRIES LIMITED Vs. MEHTA TRANSPORT COMPANY	January 27, 1994
INDIAN EXPRESS NEWSPAPERS BOM EMPLOYEES UNION Vs. K M DESAI	November 8, 1994
INDIAN SEAMLESS METAL TUBES LTD Vs. UNION OF INDIA	July 22, 1994
INDIAN STANDARD METAL COMPANY LIMITED Vs. UNION OF INDIA	January 20, 1994
INDU BHARAT ARORA Vs. BHARAT YASODANANDAN ARORA ALIAS DHINGRA	March 1, 1994
INDUSTRIAL WORKERS UNION Vs. HINDUSTAN TYRES PVT LTD	March 11, 1994
INSURANCE EMPLOYEES ASSOCIATION Vs. LIFE INSURANCE CORPORATION OF INDIA	October 10, 1994
IQBAL HASANALI RUPANI Vs. STATE OF MAHARASHTRA	May 8, 1994
ISHWARSINGH S O CHUNNUSINGH Vs. KRISHNABAI	December 12, 1994
ISTIAQ KHAN SADA HUSSAIN KHAN Vs. MUNICIPAL CORPORATION OF BOMBAY	March 15, 1994
J KIMATRAI AND CO Vs. BANK OF INDIA	September 21, 1994
J R DOSHI Vs. COMMISSIONER OF INCOME TAX	December 8, 1994
JAGANNATH DNYANOBA PARKHE Vs. AIR INDIA	September 22, 1994
JAGANNATH NARAYAN NIKAM Vs. STATE OF MAHARASHTRA	July 22, 1994
JAI HIMGIRI CO OP HSG SOC LTD Vs. ASSISTENT REGISTRAR OF CO OP SOCIETIES	March 16, 1994
JAI HIND OIL MILLS & CO Vs. UNION OF INDIA	January 19, 1994
JAIPRAKASH V DEMPO Vs. COMMISSIONER OF INCOME-TAX	December 8, 1994
JALBA Vs. STATE OF MAHARASHTRA	August 8, 1994
JALBA S O SANTUKA KAMBLE Vs. STATE OF MAHARASHTRA	April 8, 1994
JAMUNABAI PARMANANDDAS SHAH Vs. BAJIRAO SEETARAM KALBHOR	March 23, 1994
JANARDAN J SHINKRE Vs. RUKMINIBAI P SHET NAGWEKAR	August 11, 1994
JANATA COMMERCIAL CO Vs. SECOND ADDITIONAL DISTRICT JUDGE, AKOLA AND OTHERS	September 21, 1994
JAYA DANIEL LOBO Vs. A S SAMRA COMMISSIONER OF POLICE GREATER BOMBAY	February 24, 1994
JAYASHREE Vs. VIBHAS S O KALYANRAO KULKARNI	April 8, 1994
JAYESH TRIKAMDAS CHANDAN Vs. SHANTABEN G TANNA	January 24, 1994
JAYMALA N DIDDEE Vs. STATE OF MAHARASHTRA	February 10, 1994
JAYWANT BHASKAR SAWANT Vs. BOARD OF TRUSTEES OF THE PORT OF BOMBAY	April 20, 1994
JEWAT LADHUBHAI SHAH Vs. COMMISSIONER OF INCOME TAX	November 15, 1994
JODHRAM DAULATRAM ARORA Vs. KODNANI M B	March 2, 1994
JOHN FERNANDES Vs. JOINT MAMLATDAR OF SALCETE MARGAO GOA	June 8, 1994
JOINT REGIONAL DIRECTOR EMPLOYEES STATE INSURANCE CORPORATION Vs. GANESH FOUNDRY PRIVATE LIMITED	January 7, 1994
JOINT REGIONAL DIRECTOR, EMPLOYEES STATE INSURANCE CORPORATION Vs. SHRI GANESH FOUNDRY PVT LTD	July 1, 1994
JOINT REGIONAL DIRECTOR, ESI CORPORATION, PUNE Vs. L.D. BHAVE AND SONS	July 21, 1994
JOSEPH BAIN DSOUZA Vs. STATE OF MAHARASHTRA	September 23, 1994
JOSEPHA FERNANDES Vs. AULIO JOAQUIM VAZ	July 13, 1994
JUGALKISHOR MADANLAL OZA Vs. MURLIDHAR BANDOBA LAD	April 20, 1994
JUHU PARLE EDUCATION SOCIETY Vs. STATE OF MAHARASHTRA	April 22, 1994
JULEKHABEE ABDULRAHIMAN GUJARATWALE Vs. STATE OF MAHARASHTRA	June 23, 1994
JYOTINDRA MANHARLAL VAKIL Vs. REGISTRAR OF COMPANIES MAHARASHTRA	November 10, 1994
K H KULKARNI Vs. BOMBAY BURMA TRADING CORPORATION LIMITED	July 27, 1994
K RAJ AND CO Vs. STATE OF MAHARASHTRA	January 28, 1994
K S COOPER Vs. BOMBAY ELECTRIC SUPPLY and TRANSPORT UNDERTAKING	March 4, 1994
KAILAS LAXMAN JOSHI Vs. B AKASHI COMMISSIONER OF POLICE THANE	June 16, 1994
KAJARIA EXPORTS LTD Vs. UNION OF INDIA	March 23, 1994
KAKUBHAI KANJI Vs. VIDYAVATI SHANKARLAL GUPTA	October 25, 1994
KALLAPPA PUNDALIK REDDI Vs. LAXMIBAI DATTOBA VELLARAM	June 15, 1994
Kamal Kamlakar Chitnis and Others etc. Vs. Director,Medical Education and Research,Bombay and Others	October 11, 1994
KAMALABAI LAXMAN PATHAK Vs. ONKAR PARSHARAM PATIL	March 16, 1994
KAMARJEHAN SAYED MALANG Vs. SAYED MALANG ABDUL REHMAN	April 12, 1994
KAMGAR SABHA Vs. HINDUSTAN CIBA-GEIGY LTD	December 23, 1994
KAMLABAI VITHAL DHOTE Vs. STATE OF MAHARASHTRA	April 8, 1994
KAMLAKANT D NAIK Vs. COLLECTOR OF NORTH GOA	December 16, 1994
KAMLAKAR BHAGWANTRAO DESHPANDE Vs. STATE OF MAHARASHTRA	March 29, 1994
KAMLAKAR SHANKAR PATIL Vs. B AKASHI	January 27, 1994
KAMLESHKUMAR ISHWARDAS PATEL Vs. UNION OF INDIA	September 19, 1994
KAMLESHKUMAR ISHWARDAS PATEL Vs. UNION OF INDIA	August 26, 1994
KANTILAL MANGILAL SHAH Vs. STATE OF MAHARASHTRA	February 2, 1994
KANTILAL PITAMBERDAS VORA Vs. STATE OF MAHARASHTRA	February 14, 1994
KANUBHAI CHUNILAL JHAVERI Vs. UNION OF INDIA	June 29, 1994
KAPURCHAND JIVRAJ JAIN Vs. DATTA CO OPERATIVE HOUSING SOCIETY LIMITED AMALNER	September 21, 1994
KARAMCHAND THAPAR Vs. CENTRAL BANK OF INDIA NAGPUR	July 19, 1994
KARBHARI MARUTI AGAWAN Vs. STATE OF MAHARASHTRA	July 4, 1994
KARBHARI MARUTI AGAWAN Vs. STATE OF MAHARASHTRA	April 7, 1994
KASABAI W/O PANDURANG THAKRE Vs. VITHAL TUKARAMJI MAHALLEY AND OTHERS	August 3, 1994
KASHINATH RAGHUNATH SHINDE Vs. STATE OF MAHARASHTRA	August 19, 1994
KASTURBA HEALTH SOCIETY Vs. NATIONAL BUILDING CONSTRUCTION CORPORATION LTD	September 7, 1994
KAZI MOINUDDIN S O KAZI ANWARUDDIN Vs. STATE OF MAHARASHTRA	January 28, 1994
KESARICHAND MOTICHAND SHAH Vs. FAKIRBHAI KARIABHAI KOLI	September 8, 1994
KESHAV BHASKAR GHAISAS Vs. VISHWANATH GOPAL GOLE	October 25, 1994
KESHAV RAO NARAYANAO GABHAVE Vs. STATE OF MAHARASHTRA	June 8, 1994
KESHAVLAL MULCHAND MODY Vs. NATIONAL TEXTILE CORPORATION	November 9, 1994
KESHAVRAO S O NARAYANRAO GADHAVE Vs. STATE OF MAHARASHTRA	August 6, 1994
KHAIR MOHAMED RAES MOHAMED Vs. STATE OF MAHARASHTRA	June 27, 1994
KHAIRUNISSAMOHD HASSAN MOMIN Vs. HAJIRA	January 14, 1994
KHAJA HUSSAIN NABILAL NADAF Vs. GAJANAN MAHARAJ SANSTHA SHEGAON	January 7, 1994
KHANDU DAULAT DANGADE Vs. JAYWANTRAO YADAVRAO KHARADE	June 16, 1994
KHANDU KRISHNA BHOGADE Vs. KALYANI STEEL LTD	June 24, 1994
KHATAU MAKANJI SPINNING AND WEAVING COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX	November 8, 1994
KHEMRAJ AGARWAL Vs. STATE OF MAHARASHTRA	May 8, 1994
KHEMRAJ AGARWAL Vs. STATE OF MAHARASHTRA	August 5, 1994
KHETAN INDUSTRIES PRIVATE LIMITED Vs. MANJU RAVINDRAPASAD KHETAN	April 29, 1994
KHURSHED SORABJI COOPER Vs. BOMBAY ELECTRIC SUPPLY AND TRANSPORT UNDERTAKING	April 3, 1994
KHUSHAL KHEMCHAND MATAI Vs. SITALDAS HARCHANDANI	February 11, 1994
KINETIC ENGINEERING LIMITED Vs. UNIT TRUST OF INDIA	September 16, 1994
KISAN BHANUDAS KUMBHAR Vs. STATE OF MAHARASHTRA	July 13, 1994
KISAN S/O MADHU NAOGHARE AND OTHERS Vs. SAU. INDUBAI W/O JAGANRAO BAJADE	September 27, 1994
KISAN YESHWANT DHIRADE Vs. SONABAI BAPPU LOHAR	June 23, 1994
KISHAN KHASHAPA GOGAWALE Vs. STATE OF MAHARASHTRA	June 27, 1994
KISHOR P MASTAKAR Vs. NEW INDIA INSURANCE COMPANY LIMITED	June 3, 1994
KISHOR S O RAGHUNATH SHRIRAMA Vs. STATE OF MAHARASHTRA	September 13, 1994
KISHORE T. NAIK SALGAONKAR Vs. GANESHPURI SARVOJANIK GANESHETSAV & ORS.	July 28, 1994
KOMAL KAMLAKAR CHITNIS Vs. DIRECTOR MEDICAL EDUCATION AND RESEARCH BOMBAY	September 27, 1994
KOTUMAL GHANSHYAMDAS Vs. COMMISSIONER OF INCOME TAX	December 2, 1994
KRISHNA Vs. DEEPAK CHHABRA	June 24, 1994
KRISHNA KANT JAYANTILAL GAUDHI Vs. VIRCHAND ALIAS VIRPAL DEVSI GANDHI	January 25, 1994
KRISHNA KASHINATH MALI Vs. HARISHCHANDRA GANPAT MALI	March 23, 1994
KRISHNA KESU PAWAR Vs. JAYASING GANAPATI MANE	October 17, 1994
KRISHNA V KAMBLE Vs. STATE OF MAHARASHTRA	March 17, 1994
KRISHNAKUMAR KHORANA Vs. CHAIRMAN OIL AND NATURAL GAS COMMISSION	September 12, 1994
KRISHNARAO GANPATRAO CHOPKAR Vs. BHAWARILAL SATYANARAYAN	October 20, 1994
KUNJAMMA MATHAI Vs. MARCELO FERNANDES	July 14, 1994
KUNJILAL Vs. SUSHILA	October 3, 1994
L R CASTELINO Vs. OFFICIAL LIQUIDATOR, HIGH COURT, BOMBAY	April 26, 1994
LAHERCHAND DHANJI Vs. COMMISSIONER OF INCOME TAX	November 9, 1994
LAHU GARBAD SHINDE Vs. HUSNODDIN SHAIKH NAZIR	October 10, 1994
LALIT M BHAMBHANI Vs. NEW INDIA ASSURANCE COMPANY LTD	January 13, 1994
LALIT SEHGAL Vs. STATE OF GOA	December 13, 1994
LALYA DHARMA KHADKYA Vs. STATE OF MAHARASHTRA	June 16, 1994
LARSEN AND TOUBRO LIMITED Vs. COMMISSIONER OF INCOME TAX	December 6, 1994
LATHIA R V Vs. COMMISSIONER OF INCOME TAX	December 5, 1994
LAXMAN IRAYYA YENGANTI Vs. STATE OF MAHARASHTRA	June 14, 1994
LAXMAN LINGOJIRAO MOHITE Vs. DATTATRAIA JAGANNATH BIDIE	July 7, 1994
LAXMAN SAKHARAM SALVI SINCE DECD Vs. BALKRISHNA BALVANT GHATAGE	October 24, 1994
LAXMIM LAXMAN VARANG Vs. PURSHOTTAM VOLVOIKAR	July 14, 1994
LAXMINARAYAN DEO Vs. NARAYAN FULA MARATHE	November 10, 1994
LAXMINARAYAN DEO Vs. NARAYAN FULA MARATHE	October 11, 1994
LEKHRAJ CHUNILAL JAISINGH Vs. KOMAL ANITA	March 4, 1994
LEKHRAJ CHUNILAL JAISINGH Vs. KOMAL @ ANITA	May 4, 1994
LIFE INSURANCE CORPORATION OF INDIA Vs. BRAZINHA DSOUZA	June 24, 1994
LOTAN RAMCHANDRA SHIMPI Vs. SHANKAR GANPAT KAYASTH	April 8, 1994
M M SANGTANI Vs. DHULE NAGAR PALIKA MUNICIPAL COUNSEL DHULE	January 14, 1994
M THANKAMANI OF CALCUTTA Vs. OFFICIAL LIQUIDATOR	June 9, 1994
M/S. P.M. DIESEL (P) LTD Vs. M/S. GANESH OIL ENGINEERS AND OTHERS	January 24, 1994
MADAN S O SULEMAN GAURE Vs. STATE OF MAHARASHTRA	September 2, 1994
MADHUKAR JOMA WADEKAR Vs. RAMSWURAT MUNNILAL JAISWAL	January 28, 1994
MAHABIRPRASAD S DEORA Vs. UNION OF INDIA	September 16, 1994
MAHADEO GOVIND JADHAV Vs. ASHOK RAMNARAYAN KANDELWAL	January 6, 1994
MAHADEO SAKHARAM SASANE Vs. TATA MILLS LIMITED	January 17, 1994
MAHANAGAR TELEPHONE NIGAM LTD Vs. TATA PRESS LTD	April 27, 1994
MAHARASHTRA GENERAL KAMGAR UNION Vs. ANAND KAMAL CO OPERATIVE HOUSING SOCIETY LIMITED	January 31, 1994
MAHARASHTRA GENERAL KAMGAR UNION Vs. STATE OF MAHARASHTRA	September 8, 1994
MAHARASHTRA GENERAL KAMGAR UNION Vs. STATE OF MAHARASHTRA THROUGH SECRETARY	August 9, 1994
MAHARASHTRA PRADESH RASHTRIYA KOYLA KHADAN KAMGAR SANGH INTUC Vs. MANAGEMENT OF KAMPTEE COLLIERY	April 19, 1994
MAHARASHTRA STATE CO-OPERATIVE COTTON GROWERS MARKETING FEDERATION LTD. Vs. RAMESH LAKADU PAWAR	June 17, 1994
MAHARASHTRA STATE ELECTRICITY BOARD Vs. KISANRAO RAMBHAUJU PULATE	October 31, 1994
MAHARASHTRA STATE ELECTRICITY BOARD Vs. MADHAV NARAYAN TALE	October 25, 1994
MAHARASHTRA STATE LEVEL CROP INSURANCE CELL OF GENERAL INSURANCE CORPORATION OF INDIA Vs. SAMBHAJIRAO W TODMAL	January 7, 1994
MAHARASHTRA STATE ROAD TRANSPORT CORPORATION Vs. GIRDHARILAL LORINCHAND PURI & ORS	January 20, 1994
MAHATAB SHAH MOHAMAD KHAN ALIAS SHERU KHAN Vs. STATE OF MAHARASHTRA	October 7, 1994
MAHENDRAKUMAR SHANTILAL SHAH Vs. STATE OF MAHARASHTRA	June 9, 1994
MAKERS DEVELOPMENT SERVICES PVT LTD Vs. SUPERINTENDENT OF STAMPS	April 6, 1994
MALLU TATYA SURYAVANSHI Vs. SHRIPATI RAMA GONDHALI	October 10, 1994
MANAGER BAJAJ AUTO LIMITED Vs. M N TAWARE	October 31, 1994
MANGALA PRALHAD AWAD Vs. PRALHAD HARIBHAU AWAD	July 1, 1994
MANIKCHAND HIRALAL KASLIWAL Vs. ARVIND VITHALROA SAWALPURKAR	August 18, 1994
MANJULABAI B SALVI Vs. STATE OF MAHARASHTRA	September 2, 1994
MANJULABAI B SALVI Vs. STATE OF MAHARASHTRA	February 9, 1994
MANSARAM MIRCHUMAL SANGTANI Vs. DHULE NAGAR PALIKS	June 14, 1994
MANSING BAJIRAO SAWANT Vs. WAMAN LAXMAN SAWANT	October 20, 1994
MANURAJ CHANDRAKANT BABAR Vs. BAPUSAHEB BABASAHEB DESHMUKH	September 27, 1994
MAQBUL HUSSAIN KITABULLAH Vs. KULVINDER SRIRAM KAPOOR	July 15, 1994
MARATHAWADA UNIVERSITY Vs. NANASAHEB S MUSANDE	March 28, 1994
MARGARETH ANTAO Vs. INACIO DIAS	April 15, 1994
MARIA ANA JOANA COLACO AND ANR. Vs. ROBERT DSOUZA AND ANR.	February 25, 1994
MARIA Z CONCESCIO Vs. PRINCIPAL	October 12, 1994
MARIANA DSOUZA Vs. STATE OF MAHARASHTRA	March 11, 1994
MARIANA SILVERIA Vs. ANTONIO SILVEIRA	June 28, 1994
MAROTI S O KASHINATH KAHARADE Vs. STATE OF MAHARASHTRA	August 1, 1994
MARUTI DAMU PATIL Vs. DUDHGANGA VEDGANGA SAHAKARI SAKHAR KARKHANA LTD	October 19, 1994
MATEUS SILVEIRA Vs. ADMINISTRATIVE TRIBUNAL GOA DAMAN AND DIU	April 22, 1994
MAXIMIANA FERNANDES Vs. DIRECTOR OF EDUCATION	September 30, 1994
MAYUR RESTAURANT AND BAR Vs. ORIENTAL INSURANCE COMPANY LIMITED	February 10, 1994
MAYURI PULSE MILLS Vs. UNION OF INDIA	August 10, 1994
MAYURI PULSE MILLS Vs. UNION OF INDIA	October 8, 1994
MAZDA INTERNATIONAL P LTD Vs. UNION OF INDIA	October 11, 1994
MAZGAON DOCK LIMITED Vs. MCDERMOTT INTERNATIONAL INC	July 15, 1994
MAZZANTI ESPOSTO GIAN CARLO Vs. STATE OF GOA	November 11, 1994
MEENA Vs. S D CHACHARKAR	January 12, 1994
MEENA Vs. S D CHACHARKAR	January 11, 1994
MEENAL EKNATH KSHIRSAGAR Vs. MESSRS TRADERS and AGENCIES	April 7, 1994
MEERADEVI ALIAS SHEELA GAJANAN JAGTAP Vs. JADHAV CHANDRAMOHAN DATTAJIRAO	June 29, 1994
MEHTA PHARMACEUTICAL INDUSTRIES Vs. UNION OF INDIA	March 25, 1994
MENINO LOPES Vs. STATE OF GOA	July 29, 1994
MENINO PEIXOTE Vs. STATE OF MAHARASHTRA	September 11, 1994
MINGUEL RODRIGUES AND ANOTHER Vs. LOURENCO MENINO RODRIGUES AND ANOTHER	December 13, 1994
MINOO F MEHTA Vs. COMMISSIONER OF INCOME TAX	December 16, 1994
MOHAMMAD AHMED YASIN MANSURI Vs. STATE OF MAHARASHTRA	January 20, 1994
MOHAMMAD AKIL ABDUL SATTAR SHAIKH Vs. STATE OF MAHARASHTRA	August 18, 1994
MOHAMMAD HUSSEIN KASAM MOTIWALA Vs. STATE OF MAHARASHTRA	September 30, 1994
MOHAMMAD IRFAN KADAR Vs. GOA UNIVERSITY	December 16, 1994
MOHAMMAD RAZZAK PATHAN Vs. STATE OF MAHARASHTRA	June 15, 1994
MOHAMMAD SALIM ALIAS NANEKHAN Vs. SR INSPECTOR SHIVAJINAGAR POLICE STATION GOVANDI	June 30, 1994
MOHAMMAD SHAFI KHALIFA Vs. KURBAN ALLI KASAM ALLI	July 18, 1994
MOHAMMED HUSSAIN KASAMBHAI Vs. CHANDRABHAGA SHIVNATH BAGUL	April 27, 1994
MOHAMMED SALIM SALLUDDIN SHAIKH Vs. STATE OF MAHARASHTRA	January 21, 1994
MOHAN GANPAT NIKAM Vs. NATIONAL TEXTILE CORPORATION SOUTH MAHARASHTRA LIMITED	February 3, 1994
MOHAN GANPAT NIKAM Vs. NATIONAL TEXTILE CORPORATION LTD	March 2, 1994
MOHAN SUGAN NAIK Vs. NATIONAL TEXTILE CORPORATION (SOUTH MAHARASHTRA) LTD.	August 3, 1994
MOHD SARIF Vs. STATE OF MAHARASHTRA	February 22, 1994
MOTIRAM DEVJI BAWANKAR Vs. R.R. BHAVSAR, PRESIDING OFFICER, LABOUR COURT	September 7, 1994
MUKTIRAM NAMDEO CHANDMARE Vs. VERTEX ENGINEERING WORKS	June 28, 1994
MULRAJ TULSIDAS MORARJI Vs. UNION OF INDIA	February 22, 1994
MUNICIPAL CORPORATION OF CITY OF AMRAVATI Vs. ASHOK RAMKRISHNA KAMBLE	January 11, 1994
MUNICIPAL CORPORATION OF GREATER BOMBAY Vs. HIRJI LADHABHAI AND CO	July 8, 1994
MUNICIPAL CORPORATION OF GREATER BOMBAY Vs. BLUE STARS LIMITED	June 22, 1994
MUNICIPAL CORPORATION OF GREATER BOMBAY Vs. L K BUILDERS	August 9, 1994
MUNICIPAL CORPORATION OF GREATER BOMBAY Vs. LALA KANTILAL PAREKH AND ORS.	December 16, 1994
MUNICIPAL CORPORATION OF GREATER BOMBAY AND ORS Vs. PRADIP SHYAM KANEKAR	June 16, 1994
MUNICIPAL COUNCIL AHMEDNAGAR Vs. BHASKAR PANDURANG HIVALE	March 17, 1994
MUNICIPAL COUNCIL LATUR Vs. SHIVAJI VAIJNATH KAMBLE	August 31, 1994
MUNSAMY SHANMUGAM Vs. COLLECTOR OF CUSTOMS MARINE AND PREVENTIVE WING BOMBAY	October 25, 1994
MURLIDHAR BAPUJI VALVE Vs. YALLAPPA LALU CHAGULE	February 18, 1994
MUSTAFA KHAN S/O IBRAHIM KHAN PATHAN Vs. JAINABBI	August 8, 1994
MUSTAFA KHAN TASVAR KHAN Vs. A S SAMARACOMMISSIONER OF POLICE	January 4, 1994
N B VEGAD and COMPANY AMBARNATH Vs. UNION OF INDIA	July 5, 1994
N BHASKARA RAO Vs. NAGPUR BEGHAR MITRA GRIHA NIRMAN SAHAKARI SANSTHA LIMITED	October 6, 1994
N L ABHYANKAR Vs. UNION OF INDIA	December 16, 1994
N V DEORAS Vs. BANK OF INDIA	October 20, 1994
NAGESH ALIAS SATISH NAGORAO PANDE Vs. STATE OF MAHARASHTRA	October 7, 1994
NAGUESH KAMAT & ANR. Vs. SYNDICATE BANK	February 11, 1994
NAINA RAVINDRA Vs. COMMISIONER OF POLICE	April 21, 1994
NAIVEDHYAM ICE CREAMS PRIVATE LIMITED NAGPUR Vs. MAHARASHTRA STATE FINANCIAL CORPORATION AND INDIAN ICE CREAMS LIMITED	January 21, 1994
NAJUKRAO Vs. STATE OF MAHARASHTRA	August 25, 1994
NAMDEO SATYAGONDA PATIL Vs. STATE OF MAHARASHTRA	March 17, 1994
NANAJI S O GANUJI BHOKRE Vs. COMMISSIONER AMRAVATI DIVISION AMRAVATI	February 22, 1994
NANDABAI BALU DUSING Vs. STATE OF MAHARASHTRA	July 21, 1994
NARANG LATEX AND DISPERSIONS PVT. LTD Vs. S.V. SUVARNA	March 22, 1994
NARAYAN Vs. ASSTT REGISTRAR CO OPERATIVE SOCIETIES YAVATMAL	January 5, 1994
NARAYAN IRANNA POTKANTHI Vs. STATE OF MAHARASHTRA	February 9, 1994
NARAYAN IRANNA POTKANTHI Vs. STATE OF MAHARASHTRA	February 10, 1994
NARAYAN S O IRANNA POTKANTHI Vs. STATE OF MAHARASHTRA	October 2, 1994
NARAYANAN VAGHUL Vs. R K MHATRE	August 18, 1994
NARCINVA CAMOTIM ALIAS NARSINHA KRISHNA KAMAT Vs. STATE OF GOA	November 24, 1994
NARCINVA YESHWANT SALDANHA Vs. STATE OF GOA	October 5, 1994
NARENDRA HEMCHANDRA CHAUDHARI Vs. UNIVERSITY OF POONA	August 30, 1994
NARESH MAROTRAO SAKHRE Vs. UNION OF INDIA	August 17, 1994
NARSAYYA LINGAYYA VILASAGAR Vs. JOINT REGIONAL DIRECTOR, E.S.I. CORPORATION	August 19, 1994
NARSAYYA SAYANNA KUNDEN Vs. JOINT REGIONAL DIRECTOR	July 13, 1994
NARSI DAMAJI SOMAIYA Vs. RAMDAS GOVIND KAMAT	July 22, 1994
NARSINHA ANANT JOSHI Vs. CENTURY SHIPPING	February 9, 1994
NASRULLA KHAN BISMILLA KHAN Vs. SHABUDDIN S O SYED HUSSAIN	May 4, 1994
NATHU Vs. STATE OF MAHARASHTRA	September 12, 1994
NATHU Vs. STATE OF MAHARASHTRA	January 12, 1994
NATHU S/O BAKARAM NIMKAR Vs. YAMUNABAI @ GUNABAI	October 5, 1994
NATHU YESHWANTRAO BHUSARI Vs. SONABAI	August 9, 1994
NATHU YESHWANTRAO BHUSARI Vs. SONABAI JAGANNATH GANAR	August 19, 1994
NATIONAL BICYCLE CORPORATION OF INDIA LIMITED Vs. GOPAL B KELUSKAR	April 19, 1994
NATIONAL INSURANCE CO. LTD Vs. BASHASAB SHAIKH	July 7, 1994
NATIONAL INSURANCE CO. LTD Vs. REKHA KUMARI	July 7, 1994
NATIONAL INSURANCE CO. LTD. Vs. MADHUSUDHAN	August 10, 1994
NATIONAL RAYON CORPORATION LTD. Vs. E.S.I. CORPORATION	July 20, 1994
NATIONAL SMALL INDUSTRIES CORPORATION LIMITED Vs. RAMCHANDRA RAGHUNATH JOSHI	June 14, 1994
NATIONAL TEXTILE CORPORATION LIMITED Vs. P GAMA	February 3, 1994
NATIONAL TEXTILE CORPORATION S.M. LTD. Vs. SHIVAJI SHANKAR GAWDE & ORS.	August 10, 1994
NATIONAL TEXTILE CORPORATION, (SOUTH MAHARASHTRA) LTD. Vs. P. GAMA	March 2, 1994
NAVINKUMAR OMPRAKASH CHOBDAR Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY	July 21, 1994
NAVPATH Vs. STATEOF MAHARASHTRA	March 8, 1994
NAZIR BABALAL MAKANDAR Vs. STATE OF MAHARASHTRA	July 7, 1994
NEELABAI MAHADEO SALUNKE Vs. SHAMRAO TATOBA PAWAR	June 20, 1994
NEMICHAND SHANTILAL PATNI Vs. BASANTIABHI	January 21, 1994
NENMAL INDRAKUMAR AND CO Vs. SECRETARY BOMBAY AGRICULTURAL PRODUCE MARKET COMMITTEE	October 21, 1994
NEW GANESH SAW MILLS Vs. NATIONAL INSURANCE COMPANY LIMITED	November 9, 1994
NEW SHORROCK SPINNING AND MANUFACTURING COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX	March 15, 1994
NEW VINOD SILK MILLS PVT LTD Vs. UNION OF INDIA	March 7, 1994
NIKHIL ARVIND BAVDEKAR Vs. SHIVAJI UNIVERSITY KOLHAPUR	October 21, 1994
NIKHIL SHAH Vs. UNION OF INDIA	June 20, 1994
NIRMAL LAXMINARAYAN GROVER MRS Vs. APPROPRIATE AUTHORITY	December 2, 1994
NIRMAL QUALITY PRODUCTS Vs. CONTEY INDUSTRIES	October 11, 1994
NIVRUTTI G MORE Vs. VINAYAK DESHMUKH	June 4, 1994
NOBLE EXPLOCHEM LTD Vs. KHARE & TARKUNDE	September 23, 1994
NOEL C T H NORONHA Vs. GOA UNIVERSITY	December 20, 1994
NOOR JEHAN Vs. STATE OF MAHARASHTRA	September 6, 1994
ONKARMAL BACHHRAJ THROUGH PARTNERS Vs. PRITI D/O SITARAM MUNDADA	September 30, 1994
ORIENT GOA LIMITED Vs. UNION OF INDIA	April 27, 1994
ORIENTAL INSURANCE CO. LTD Vs. PEDRO GAMA	July 21, 1994
ORIENTAL INSURANCE CO. LTD Vs. GANGAVARAPUR PADMAWATI	August 24, 1994
ORIENTAL INSURANCE CO. LTD Vs. BHUMA BI	August 3, 1994
ORIENTAL INSURANCE CO. LTD. Vs. RAJENDRA DAYA BAMANIA	July 7, 1994
ORIENTAL INSURANCE CO. LTD. Vs. HASMAT BI	August 10, 1994
ORIENTAL INSURANCE COMPANY LIMITED Vs. EDWARD DCRUZ RODRIGUES	July 27, 1994
OSMAN KHAN S O ABDUL MAJID KHAN Vs. STATE OF MAHARASHTRA	September 2, 1994
OSMAN KHAN S/O ABDUL MAJID KHAN AND ANOTHER Vs. STATE OF MAHARASHTRA	February 9, 1994
P B SAMANT Vs. UNION OF INDIA	April 5, 1994
P G VIRGINCAR AND CO Vs. S V NEVAGI PRESIDING OFFICER EDUCATIONAL	June 24, 1994
P R SUKESHWALA Vs. DEVADATTA V S KERKAR	August 10, 1994
P V PUJARI Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY	July 2, 1994
P V PUJARI Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY	February 7, 1994
P. UNNIKRISHNAN Vs. S.B. SALUNKE	July 4, 1994
PANCHAYAT SAMITI SUDHAGAD PALI Vs. G R NAZIRKAR	April 5, 1994
PANDEY AJAY BHUSHAN COLLECTOR AND DISTRICT MAGISTRATE JALGAON Vs. SURESHKUMAR BHIKAMCHAND JAIN	February 10, 1994
PANDURANG N VANARASE Vs. JANARDHAN NARAYAN VANARASE	October 3, 1994
PANDURANG RAMCHANDRA AGRE Vs. STATE OF MAHARASHTRA	June 27, 1994
PANJARPOLE SANSTHA SANGLI Vs. STATE OF MAHARASHTRA	November 9, 1994
PANNA DEVI CHOWDHARY SMT Vs. COMMISSIONER OF INCOME TAX	March 22, 1994
PARMESHWAR SOPAN GAIKWAD Vs. STATE OF MAHARASHTRA	June 10, 1994
PARMJIT SINGH NAYYAR Vs. CHIEF OF NAVAL STAFF	September 20, 1994
PARVATIBAI Vs. MAHARASHTRA REVENUE TRIBUNAL	January 18, 1994
PARVATIBAI FULCHANDJI JAISWAL Vs. MAHARASHTRA REVENUE TRIBUNAL	January 19, 1994
PATEL ENGG. CO. LTD. AND OTHERS Vs. YASHRAJ GOVINDBHAI PATEL AND OTHERS	November 9, 1994
PATEL ENGG. CO. LTD. AND OTHERS Vs. YASHRAJ PATEL AND OTHERS	April 29, 1994
PATEL ENGG. CO. LTD. AND OTHERS Vs. YASHRAJ GOVINDBHAI PATEL AND OTHERS	November 14, 1994
PATEL K Y Vs. COMMISSIONER OF INCOME TAX	December 5, 1994
PATRU Vs. STATE OF MAHARASHTRA	January 31, 1994
PEICO EMPLOYEES UNION Vs. PEICO ELECTRONICS AND ELECTRICAL LIMITED	December 2, 1994
PENTAGON ENGINEERING PVT LIMITED Vs. COMMISSIONER OF INCOME TAX	November 30, 1994
PETER ENDY ORUASAH Vs. STATE OF GOA	November 11, 1994
PETER GONSALVES Vs. VIJAYANAND RAGHUNATH HEDE	September 12, 1994
PETER JOSEPH BHONSALE Vs. POONA DIOCESAN CORPORATION PRIVATE LIMITED	November 17, 1994
PHARMA AROMATIC CHEMICALS Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY	February 28, 1994
PHILIP BHIMSENT AIND Vs. STATE OF MAHARASHTRA	December 23, 1994
PHILOMENA JOHN DSOUZA Vs. BRIJ BIHARI NAYAR	April 8, 1994
POL INDIA AGENCIES LTD Vs. UNION OF INDIA	September 28, 1994
POONVASI Vs. CROWN SILK WEAVING INDUSTRIES	January 17, 1994
POPULAR COLOUR LAB PVT. LTD. Vs. UNION OF INDIA	March 4, 1994
PRABHAKAR VITHOBAJI DATKE Vs. MUNICIPAL CORPORATION OF THE CITY OF NAGPUR AND OTHERS	September 1, 1994
PRABHAT D TANNIRWAR Vs. VILAS T MESHRAM	January 4, 1994
PRADEEP PREMCHAND KUMAR Vs. STATE OF GOA	April 20, 1994
PRADEEP S O BABURAO PHALAK Vs. STATE OF MAHARASHTRA	July 21, 1994
PRAHLAD DNYANOBA GAJBHIYE Vs. STATE OF MAHARASHTRA	March 31, 1994
PRAJAKTA PRAMOD MITHBAVKAR Vs. PRAMOD DAWOO MITHBHAVKAR	February 1, 1994
PRAKASH ANAND PEDNEKAR Vs. SITABAI R GAWAS	September 21, 1994
PRAKASH COTTON MILLS LTD Vs. RASHTRIYA MILL MAZDOOR SANGH	June 30, 1994
PRALHAD ATMARAM JADHAV Vs. MANAGING DIR.	September 2, 1994
PRASHANT SHAMRAO DAKHOLE Vs. STATE OF MAHARASHTRA	August 3, 1994
PRATAP SINGH MAHARU VALVI Vs. KAMANABAI RAMJI GAVIT	January 7, 1994
PRATIBHA Vs. STATE OF MAHARASHTRA	September 27, 1994
PREM PRAKASH Vs. NEETU DHARAMVEER BHATIA	June 14, 1994
PREMCHAND PRATAPMAL SURANA Vs. STATE OF MAHARASHTRA	April 19, 1994
PREMIER AUTOMOBILES LIMITED Vs. UNION OF INDIA	June 29, 1994
PREMIER AUTOMOBILES LIMITED Vs. A.R. BENGALI & ORS.	July 13, 1994
PROTES ENGINEERING COMPANY (P) LTD Vs. BOMBAY V B N LIMAYE	August 3, 1994
PROTOS ENGINEER COMPANY PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX	November 10, 1994
PUNDLIK LAXMAN CHAVAN Vs. STATE OF MAHARASHTRA	February 4, 1994
PUNE MUNICIPAL CORPORATION Vs. NANASAHEB NAGOJI BHOSALE	March 11, 1994
PURAN RAMCHANDRA PANJABI Vs. KALABAI AND OTHER	September 30, 1994
PURNANAND C. PANDYA & ORS. Vs. BOMBAY MUNICIPAL CORPORATION & ORS.	September 7, 1994
PURUSHOTTAM RADHAKISAN MUNDADA Vs. SIPANI AUTOMOBILES LIMITED	October 4, 1994
R B PADHYE Vs. KABIR AUTOMOBILES	October 25, 1994
R G GANGADHARAN Vs. FRANCISCO BARRETO LOPES	June 15, 1994
R K AGARWAL Vs. RANA HARISCHANDRA RANJIT SINGH	October 28, 1994
R K BANSWAL DISTRICT AND SESSIONS JUDGE OSMANABAD Vs. STATE OF MAHARASHTRA	October 11, 1994
R K TANNA Vs. H P TANNA and ATUL TOWER CO OP HOUSING SOCIETY LTD	January 7, 1994
R M P SECURITY ORGANISATION METHOD CONSULTANTS PRIVATE LIMITED Vs. S V NEVAGI	July 18, 1994
R S DEBOO Vs. M V HINDLEKAR	June 10, 1994
R V KULKARNI Vs. LA BUILDS CORPORATION	March 25, 1994
RADHYESHAM S O RAMKISAN CHANDAK Vs. STATE OF MAHARASHTRA	December 15, 1994
RAHUL S/O RAJENDRA MAHAJAN Vs. STATE OF MAHARASHTRA	October 18, 1994
RAJA BAHADUR MOTILAL POONA MILLS LIMITED Vs. COMMISSIONER OF INCOME TAX	December 8, 1994
RAJAHANSA VASUDEO BAGWE Vs. STATE OF MAHARASHTRA	October 18, 1994
RAJAN KINNERKAR Vs. ERIC CORDEIRO	January 7, 1994
RAJAN VASANT REVANKAR Vs. SHOBHA RAJAN REVANKAR	March 24, 1994
RAJAN VASANT REVANKAR Vs. MRS. SHOBHA RAJAN REVANKAR	March 25, 1994
RAJASAB KASIM SAB Vs. PRABHAKAR V SHIRODKAR	June 17, 1994
RAJESH INDUSTRIAL CORPORATION AND OTHERS Vs. MAHARASHTRA STATE FINANCIAL CORPORATION	October 14, 1994
RAJKUMAR BHIKAM DHOBI Vs. STATE OF MAHARASHTRA	January 7, 1994
RAM RAJ SINGH Vs. BOMBAY DOCK LABOUR BOARD	March 3, 1994
RAMANI BROTHERS Vs. VENETEXA NAIQUE BATCAR	July 22, 1994
RAMBHAI LAXMINARAYAN KOTHARI Vs. MUNICIPAL COMMISSIONER	July 21, 1994
RAMBHAU S O BAPURAO DESHMUKH Vs. NARAYAN S O SITARAMJI UKANDE	December 20, 1994
RAMCHANDRA NAMA ADHAV Vs. UNION OF INDIA	April 21, 1994
RAMCHANDRA NAMA ADHAV Vs. UNION OF INDIA	April 20, 1994
RAMDAS GOPINATH DAVKAR Vs. STATE OF MAHARASHTRA	August 30, 1994
RAMDAS SHRINIWAS NAYAK Vs. UNION OF INDIA	August 19, 1994
RAMESH DATTA SHENGALI Vs. STATE OF MAHARASHTRA	June 10, 1994
RAMESH G. SAKHARKAR Vs. JOSE PHILIP AND OTHERS	December 13, 1994
RAMESH KRISHNA SAWANT Vs. STATE OF MAHARASHTRA	April 6, 1994
RAMESH NARANG Vs. RAMA NARANG	August 6, 1994
RAMESH RAJARAM PATIL Vs. ADDITIONAL COMMISSIONER	July 7, 1994
RAMESH S O WAMANRAO BABHULKAR Vs. STATE OF MAHARASHTRA	July 1, 1994
RAMESH S/O. RAMARAO WASE Vs. COMMISSIONER, REVENUE DIVISION	October 3, 1994
RAMJEE JAISINGH AND COMPANY Vs. R.K. MESHRAM	August 8, 1994
RAMKRISHNA MALHARI JAMDADE Vs. DATTATRAYA SHANKAR HAZARE	August 19, 1994
RAMRAI GANPAT GOLTEKAR Vs. PETER MICHAEL FERNANDES	June 24, 1994
RAMRAO MAROTRAO BUDRUK Vs. STATE OF MAHARASHTRA	August 30, 1994
RAMRAO S O VISHRAM TANPURE Vs. BHOLARAM MOHANLAL FIRM JALNA	April 20, 1994
RAMRATAN PUNAMCHAND UPADHYAY Vs. MANOHAR NILKANTH MAHAJAN	February 16, 1994
RAMU MAGARU SONAVANE Vs. STATE OF MAHARASHTRA	January 13, 1994
RANKA JEWELLERS Vs. NATIONAL INSURANCE COMPANY LIMITED	January 13, 1994
RAOSAHEB Vs. STATE OF MAHARASHTRA	July 19, 1994
RASIKLAL MANILAL MORAKHIA Vs. STATE OF MAHARASHTRA	July 28, 1994
RASTA PETH EDUCATION SOCIETY Vs. PETHKAR UDHAO	January 20, 1994
RATANDEEP TEXTILE MILLS (IMPORT AND EXPORT DIVISION) Vs. UNION OF INDIA	June 24, 1994
RATNABAI Vs. SATWARAO S O NARAYANRAO NAIK	June 17, 1994
RAUJI MURARAO RANE Vs. KUM. SUSHILE V. HIRVE	July 21, 1994
RAVI DATT SHARMA Vs. UNION OF INDIA	September 7, 1994
RAVINDRA S/O PRALHAD KHEDIKAR Vs. SUSHANT SHIKSHAN SANSTHA	January 27, 1994
RAVINDRANATH H HIRAMATH Vs. PRASHANTKUMAR BUTTAN	June 4, 1994
RAZAK HAJI JUMMA Vs. UNITED INDIA INSURANCE CO.	June 20, 1994
RAZIA BEGAM Vs. A VENKATRATNAM	March 29, 1994
REGIONAL DIRECTOR E. S. I. CORPORATION Vs. PARASNATH SHIVBARAN	July 29, 1994
REGIONAL DIRECTOR EMPLOYEES STATE INSURANCE CORPN Vs. RAM PRASAD SUNDER YADAV	August 10, 1994
REGIONAL DIRECTOR EMPLOYEES STATE INSURANCE CORPORATION BOMBAY Vs. MARY CUTINHO	June 30, 1994
REGIONAL DIRECTOR, ESI CORPORATION, BOMBAY Vs. AUTOMAX ENGINEERING CO , BOMBAY	July 25, 1994
REKHA M KHOLKAR R O MASTIMOL Vs. STATE OF GOA	November 7, 1994
REKHA VASANT HUNDEKARI Vs. NAVIN KNITWEAR AND YARN WINDING	September 7, 1994
RESERVE BANK OF INDIA Vs. ALL INDIA RESERVE BANK WORKERS ORGANISATION	September 16, 1994
RESERVE BANK OF INDIA Vs. WAMAN BABURAO SHINDE	July 28, 1994
REV FATHER JEROME DSOUZA Vs. STATE OF MAHARASHTRA	September 23, 1994
RITZ HOTEL Vs. E.S.I.C.	August 16, 1994
RITZ LIMITED Vs. COMMISSIONER OF INCOME TAX	December 19, 1994
ROHIT PULP AND PAPER MILLS LIMITED Vs. COMMISSIONER OF INCOME TAX	November 10, 1994
ROOPCHAND MEGHRAJ AND CO Vs. UNION OF INDIA	October 10, 1994
RUKMINI MALBARI Vs. SHANKAR VITHAL SHINDE	September 13, 1994
S B AJGAONKAR Vs. STATE BANK OF INDIA	September 12, 1994
S H JAWANDHIYA Vs. ONKARESHWAR BIRBAL PRASAD MISHRA	September 21, 1994
S M CHEMICALS AND ELECTRONICS PVT LIMITED Vs. COMMISSIONER OF INCOME TAX	December 15, 1994
S P PILLAY Vs. STATE OF GOA	April 12, 1994
S RASHMI PRADIPKUMAR JAIN Vs. PRADEEPKUMAR S O NEMICHAND JAIN	February 7, 1994
S S DESAI Vs. DIRECTOR OF SUGAR MAHARASHTRA STATE PUNE	February 3, 1994
SADANAND ALIAS SADU ALIAS SADA VASUDEO SHETTY Vs. A S SAMRA COMMISSIONER OF POLICE GREATER BOMBAY	February 9, 1994
SADANAND ALIAS SADU ALIAS SADA VASUDEO SHETTY Vs. A S SAMRA COMMISSIONER OF POLICE	September 2, 1994
SADASHIV SHANKAR PHALKE Vs. SHRIRAM SAHAKARI SAKHAR KARKHANA LTD	September 13, 1994
SADAT MIRKHAN DALMIRKHAN Vs. JOINT CIVIL JUDGE SENIOR DIVISION YAVATMAL	July 27, 1994
SAJID KHAN S O SAYEED KHAN Vs. STATE OF MAHARASHTRA	September 2, 1994
SAKAL PAPERS PRIVATE LIMITED Vs. EMPLOYEES STATE INSURANCE CORPORATION	July 18, 1994
SAKHARAM CHIMAJI SARANE Vs. STATE OF MAHARASHTRA	February 25, 1994
SAM SAROSH BHACCA Vs. P.V. KAKADE	February 8, 1994
SAMBHAJI LAXMANRAO PAWAR Vs. ABDUL WAHED S O RAHMATULLAH	July 6, 1994
SAMINDRABAI MANIKA GAJABHARE Vs. DIVISIONAL CONTROLLER M S R T CORP NANDED	April 6, 1994
SANGLI DISTRICT CENTRAL CO OP BANK LTD Vs. STATE OF MAHARASHTRA	November 24, 1994
SANTHOSH MANOHAR CHAVAN Vs. STATE OF MAHARASHTRA	April 27, 1994
SANTU KISAN KHANDWE Vs. SPECIAL LAND ACQUISITION OFFICER NO. 2, NASIK	October 14, 1994
SAROJ CHOUDHURY Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY	October 1, 1994
SAROJ RAMESH SHAH Vs. BALAKRISHNA PEN PVT LTD	July 5, 1994
SAROJAKSHAN SHANKARAN NAYAR Vs. STATE OF MAHARASHTRA	August 17, 1994
SARVA SHRAMIK SANGH Vs. SWAN MILLS LTD	April 28, 1994
SARVA SHRAMIK SANGH Vs. SWAN MILLS LTD	August 28, 1994
SARVODAYA PRINTING PRESS Vs. STATE OF MAHARASHTRA	March 4, 1994
SATISH CHANDRA MAIRH Vs. EXPORT INSPECTION COUNSIL	September 21, 1994
SATISH K SALVE Vs. BOMBAY MERCANTILE CO OPERATIVE BANK LIMITED	June 4, 1994
SATISH KUMAR Vs. STATE OF MAHARASHTRA	April 8, 1994
SATYABHAMABAI SITARAM DESHMUKH Vs. STATE OF MAHARASHTRA	April 6, 1994
SAVALARAM HIRAJI JADHAV Vs. STATE OF MAHARASHTRA	September 22, 1994
SAVITA Y CHOUDHARI Vs. GHANASHYAM G KOCHURE	February 8, 1994
SAYED GAYASOODIN Vs. SPECIAL JUDGE N D P S COURT GOA	December 14, 1994
SAYEED AHMED MAKHDOOM SAYED Vs. BANK OF INDIA & OTHERS	July 12, 1994
SAYYED ZAKIR HUSSAIN ABIDI Vs. RAZIA BEGUM SAYYED JAKIR HUSSAIN ABIDI	July 18, 1994
SCINDIA STEAM NAVIGATION COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX	March 23, 1994
SEEMA W/O SUBHASH RALEBHAT Vs. THE STATE OF MAHARASHTRA AND OTHERS	September 21, 1994
SETH RASESH FAMILY TRUST NO 1 Vs. COMMISSIONER OF INCOME TAX	December 12, 1994
SHAFI SARDAR PATEL Vs. STATE OF MAHARASHTRA	August 11, 1994
SHAHNAZ SHAHARYARI ALIAS SHIRIN SHAHARYARI Vs. VIJAY S O YESHWANT GAWANDE	April 29, 1994
SHAIKH Vs. JOSEPH FRANCO	July 7, 1994
SHAIKH AYUB CHAND ALIAS AYUB RAJE Vs. MAHARASHTRA STATE ROAD TRANSPORT CORPORATION	September 7, 1994
SHAILESH ALIAS SHAILENDRA Vs. STATE OF MAHARASHTRA	September 13, 1994
SHAILESH VINAYAKA SHEKHANDE Vs. STATE OF MAHARASHTRA	July 26, 1994
SHAKTI RAJ FILMS DISTRIBUTORS Vs. COMMISSIONER OF INCOME TAX	November 23, 1994
SHAKUNTALA Vs. KAUSALYABAI	March 17, 1994
SHAKUNTALA GAJANAN NAIK Vs. TUSHAR V. RAJADHYAX MAJOR	July 7, 1994
SHALIMAR TUBES & INDUSTRIES LTD Vs. UNION OF INDIA	June 10, 1994
SHAM HARBHAGVANDAS PESHORI Vs. ALBRIGHT MORARJI AND PANDIT LTD	February 2, 1994
SHAMKANT Vs. STATE OF MAHARASHTRA	July 7, 1994
SHAMRAO Vs. STATE OF MAHARASHTRA	February 25, 1994
SHAMRAO RAJESHWARRAO POTDUKHE Vs. GURUKUL GRUHA NIRMAN BHADEKARU MALKI SAHKARI SANSTHA MARYADIT CHANDRAPUR AND OTHERS	September 19, 1994
SHAMSUNDER KAKA TALKAR Vs. RENT CONTROLLER GOA NORTH PANAJI	December 16, 1994
SHANKAR Vs. URUVELLA CO OPERATIVE HOUSING SOCIETY	May 10, 1994
SHANKAR KONDIBA GORE Vs. STATE OF MAHARASHTRA	December 8, 1994
SHANKAR TUKARAM MAHENDRAKAR Vs. WAMAN KESHAY SHETYE	February 7, 1994
SHANKAR TUKARAM MAHENDRAKAR Vs. WAMAN KESHAV SHETYE	February 27, 1994
SHANTABAI SONU BARATHE Vs. GAUTAM VISHNU SHELLAR	October 11, 1994
SHANTABEN SHANTILAL SHAH Vs. UNION TERRITORY OF DADRA AND NAGAR HAVELI	September 30, 1994
SHANTARAM AKARAM BUNDELE AND OTHERS Vs. RAMRAO S/O TRIMBAKRAO DESHMUKH AND OTHERS	August 31, 1994
SHANTILAL DAYALJI GIRDHAR Vs. BACHHUBHAI MOHANLAL SHAH	January 19, 1994
SHANTILAL SHANKERLAL JAIN Vs. ASSISTANT SALES TAX OFFICER	July 21, 1994
SHARAD R KHANNA Vs. KARIMJEE LIMITED	March 17, 1994
SHASHIKALA DESHPANDE Vs. STATE OF MAHARASHTRA	February 1, 1994
SHASHIKANT SADASHIV BAGWE Vs. STATE OF MAHARASHTRA	September 13, 1994
SHEKHAR AMONKAR Vs. STATE OF MAHARASHTRA	June 14, 1994
SHESHRAO GANPATRAO BHAND Vs. PADMINIBAI GOVINDA AKARGE	January 27, 1994
SHESHRAO MANIKRAOJI WARHADE Vs. RAJARAM BAPU PATIL SHIKSHAN SANSTHA	February 23, 1994
SHIKSHAN PRASARAK MANDAL WANI Vs. PRESIDING OFFICER	October 26, 1994
SHIVAJI RAMSING RAJPUT Vs. RAVALGAON SUGAR FARM LTD	August 19, 1994
SHIVAJI TUKARAM KURLE Vs. STATE OF GOA	March 4, 1994
SHIVAJI TUKARAM KURLE Vs. STATE OF MAHARASHTRA	April 3, 1994
SHRAVAN RIKABCHAND BHANDARI Vs. UNION OF INDIA	August 11, 1994
SHREE MAHAVIR ISPAT LTD. Vs. MOHAMMED ISMAIL SIDDIQUI	July 22, 1994
SHRICHAND RAHEJA Vs. S C PRASAD	September 28, 1994
SHRIDHAR RUPRAOJI DESHMUKH Vs. SURESH BAPURAO DESHMUKH AND OTHERS	September 13, 1994
SHRIKANT S ALKAR Vs. STATE OF GOA	September 29, 1994
SHRIKANT S ALKAR Vs. STATE OF GOA	October 6, 1994
SHRIKRISHNA BHAU PARAB Vs. ROSHAN S BOYCE	September 23, 1994
SHRINIWAS RAGHVENDRA JAVALGEKAR Vs. BANK OF MAHARASHTRA	April 25, 1994
SHRIRAM SAHAKARI SAKHAR KARKHANA KAMGAR UNION Vs. S V KOTNIS	December 7, 1994
SHROFF AND CO Vs. FOOD CORPORATION OF INDIA	September 14, 1994
SHUBHANGI SOPANRAO BHOSLE Vs. A.D. DESHPANDE	June 15, 1994
SHUJAAT Z. DALAL Vs. MUKTABAI VITTHAL LOHAR	January 17, 1994
SHYAM SUNDER KAILASHCHAND Vs. UNION OF INDIA	September 2, 1994
SIEMENS INDIA LIMITED Vs. COMMISSIONER OF INCOME TAX	December 22, 1994
SINNAR BIDI UDYOG LTD. Vs. SANGAMNER MUNICIPAL COUNCIL	September 20, 1994
SITARAM SHIVCHANDRAI GARODIA Vs. STATE OF MAHARASHTRA	August 11, 1994
SK HABIB SK HUSSAIN ALIAS FAKIRA Vs. STATE OF MAHARASHTRA	February 8, 1994
SK SAMSHER S O SK RAMZAN Vs. STATE OF MAHARASHTRA	August 8, 1994
SOMNATH KRISHNAJI GANGAL Vs. MORESHWAR KRISHNAJI KALE	November 10, 1994
STANDARD FABRICATORS INDIA PRIVATE LIMITED Vs. REGIONAL DIRECTOR E S I BOMBAY	August 19, 1994
STATE BANK OF INDIA Vs. OFFICIAL LIQUIDATOR	July 27, 1994
STATE BANK OF SAURASHTRA Vs. HIRACHAND LALA SOLANKI, NARENDRAKUMAR RATILAL, LAXMAN RAJA BAMANIA	February 11, 1994
STATE OF MAHARASHTRA Vs. SAYYED NOOR HASAN GULAM HUSSAIN ALIAS BAWA	June 4, 1994
STATE OF MAHARASHTRA Vs. MAHADEO KRUSHNA WAGHMODE	June 28, 1994
STATE OF MAHARASHTRA Vs. SAWARMAL S O SHANKARLAL AGRAWAL	July 27, 1994
STATE OF MAHARASHTRA Vs. SUBHASHSING S O SHALIKRAMSINGH RAGHUWANSHI	July 20, 1994
STATE OF MAHARASHTRA Vs. BABURAO TUKARAM JADHAV	July 15, 1994
STATE OF MAHARASHTRA Vs. MANOHAR S O RAMBHAU FENDAR	July 19, 1994
STATE OF MAHARASHTRA Vs. JAWAHARLAL MOTILAL DOSHI	July 11, 1994
STATE OF MAHARASHTRA Vs. CHANDRAKANT SOLANKI	July 6, 1994
STATE OF MAHARASHTRA Vs. ARUN S O FAKIRJI GAVAI	July 1, 1994
STATE OF MAHARASHTRA Vs. RAMKRISHNA DORKAR	September 1, 1994
STATE OF MAHARASHTRA Vs. VINAYAK DAGADU JADHAV	August 25, 1994
STATE OF MAHARASHTRA Vs. PANKAJ A GUPTE	August 9, 1994
STATE OF MAHARASHTRA Vs. SURESH GANPATRAO KENJALE	September 15, 1994
STATE OF MAHARASHTRA Vs. GURUDAS PUTU NAIK	September 2, 1994
STATE OF MAHARASHTRA Vs. ABDUL SATTAR S O ABDUL WAHAB	February 7, 1994
STATE OF MAHARASHTRA Vs. KACHRUSINGH SANTARAMSINGH RAJPUT	February 18, 1994
STATE OF MAHARASHTRA Vs. GULABI SUDHU GUPTA	March 8, 1994
STATE OF MAHARASHTRA Vs. SAYYAD NOOR HASAN GULAM	June 9, 1994
STATE OF MAHARASHTRA Vs. MANOHAR ALIAS MANYA KANHAIYA BAIRAGI	April 5, 1994
STATE OF MAHARASHTRA Vs. KAPILDEVSINGH GUPTARSINGH	March 10, 1994
STATE OF MAHARASHTRA Vs. PARISA BHIMPPA MAGDUM	March 18, 1994
STATE OF MAHARASHTRA Vs. JETHMAL HIMATMAL JAIN	March 25, 1994
STATE OF MAHARASHTRA Vs. PRABHU BARKU GADE	November 10, 1994
STATE OF MAHARASHTRA Vs. PRABHU BARKU GADE	November 16, 1994
STATE OF MAHARASHTRA Vs. FUEL INJECTIONS LIMITED	October 10, 1994
STATE OF MAHARASHTRA Vs. GULABI SUDHU	March 7, 1994
STATE OF MAHARASHTRA Vs. SHAIKH ISMAIL SHEIKH USMAN	September 7, 1994
STATE OF MAHARASHTRA AND Vs. LALJIT TEJSHI SHAH	January 13, 1994
STATE OF MAHARASTRA Vs. MAIMUNA BEGAM	June 17, 1994
SUBHASCHANDRA NARAYAN BHOBE Vs. LAND ACQUISITION OFFICER PANAJI GOA	September 6, 1994
SUBHASH CHANDRA NARAYAN BHOBE Vs. LAND ACQUISITION OFFICER	June 9, 1994
SUBHASH MADHAV KALE Vs. KAMALAKAR GAJANAN GHEVADE	July 22, 1994
SUDESH PRABHAKAR VOLVOIKAR Vs. GOPAL BABOO SAVOIKAR	December 12, 1994
SULABHA GOVIND VIDWANS Vs. SHRAVAN M SHEVALE	October 7, 1994
SULABHA GOVIND VIDWANS Vs. SHRAVAN M SHEVALE	July 10, 1994
SULAIMANKHAN DILAWAR KHAN Vs. SHAIKH AHMED MADAR SAHEB	February 25, 1994
SULOCHANA JAGANATH WAGHMARE Vs. ADMINISTRATOR MAH HOUSING AND AREA DEVELOPMENT AUTHORITY	July 2, 1994
SULOCHANA JAGANATH WAGHMARE Vs. ADMINISTRATOR, MAHARASHTRA HOUSING & AREA DEVELOPMENT AUTHORITY	February 7, 1994
SUMAN @ SEEMA Vs. NARENDRA @ NANASAHEB	September 22, 1994
SUMATI K SHIRODKAR Vs. TEREZINHA SERRAO	August 8, 1994
SUNDARLAL DHANRAJ KASLIWAL Vs. KARMAVEER KAKASAHEB WAGH SAKHAR KARKHANA LIMITED	September 8, 1994
SUNKAPPA NAGAPPA PUJARI Vs. STATE OF MAHARASHTRA	August 19, 1994
SUPCHAND S O NATHUJI LONARE Vs. STATE OF MAHARASHTRA	September 19, 1994
SUPER CONSTRUCTION COMPANY Vs. STATE OF MAHARASHTRA	September 28, 1994
SURESH A KERKAR Vs. S V NEVAGI	August 17, 1994
SURESH ATMARAM AMBRE Vs. STATE OF MAHARASHTRA	June 4, 1994
SURESH ATMARAM AMBRE Vs. STATE OF MAHARASHTRA	April 6, 1994
SURESH P PRADHAN Vs. MAHANAGAR TELEPHONE NIGAM LIMITED	April 6, 1994
SURESH RAGHUNATH MISTRI Vs. BHIWANDI NIZAMPUR MUNICIPAL COUNCIL	December 16, 1994
SURYABHAN S O SHRAWAN SAWAITUL PATWARI Vs. STATE OF MAHARASHTRA	September 8, 1994
SURYAJIRAO ALIAS CHIMANRAO SHANKARRAO KADAM Vs. NEW PHALTAN SUGAR WORKS LIMITED SAKHARWADI	July 14, 1994
SURYAKANT DATTA VADIEKAR Vs. DHARAM KUTTI	September 5, 1994
SUSHIL PATEL Vs. COLLECTOR BHANDARA	January 4, 1994
SWAN MILLS LIMITED Vs. COMMISSIONER OF INCOME TAX	December 6, 1994
SYED JAMIR S O SYED USMAN Vs. STATE OF MAHARASHTRA	August 29, 1994
T A DARBAR & COMPANY Vs. UNION BANK OF INDIA	January 19, 1994
T T BLADES Vs. UNION OF INDIA	March 11, 1994
TAHER ALIMOHOHAMAD POONAWALA Vs. QUIZAR SHAIKH NOMANBHOY	July 22, 1994
TAJUL ISLAM Vs. SHARIYATULLAH MANSOORALI SHAIKH	April 3, 1994
TANAJI RAU KURLEKAR Vs. SONUBAI WIFE OF SAKHARAM SHELAR	October 18, 1994
TARABAI DATTATRAYA GUJRATHI Vs. RANGNATH VISHWANATH GUJARATHI	July 7, 1994
TATA ENGINEERING & LOCOMOTIVE COMPANY LTD Vs. UNION OF INDIA	March 9, 1994
TATA ENGINEERING AND LOCOMOTIVE COMPANY LIMITED Vs. STATE OF MAHARASHTRA	June 29, 1994
TATA ENGINEERING AND LOCOMOTIVE COMPANY LIMITED Vs. STATE OF MAHARASHTRA	June 27, 1994
TATA OIL MILLS COMPANY LIMITED Vs. HINDUSTAN LEVER LIMITED	March 3, 1994
TATA PRESS LTD Vs. MAHANAGAR TELEPHONE NIGAM LTD	September 8, 1994
TATA PRESS LTD Vs. TATA PRESS EMPLOYEES UNION & OTHERS	June 27, 1994
TECH MOVERS SYSTEMS INDIA PRIVATE LIMITED Vs. REGIONAL PROVIDENT FUND COMMISSIONER	October 19, 1994
TRANSPORT & DOCK WORKERS UNION Vs. UNION OF INDIA	August 25, 1994
TUKARAM GENBA JADHAV Vs. LAXMAN GENBA JADHAV	March 4, 1994
TUKARAM NARAYAN KAMBLE Vs. PRESIDENT KUUNDWAD MUNICIPAL COUNCILE	March 21, 1994
TUKARAM S O KHANDUJI GAIKWAD AND Vs. SANTOSH MAHADEORAO SAYAM	January 6, 1994
UMAKANT B KENKRE Vs. COMMUNIDADE OF PRIOL	November 17, 1994
UMRAO Vs. BABURAO MADHAORAO TIDKE	June 17, 1994
UNION BANK OF INDIA Vs. MITTERSAIN RUPCHAND	August 2, 1994
UNION BANK OF INDIA Vs. MITTERSAIN RUPCHAND AND ORS	February 8, 1994
UNION INDUSTRIES Vs. UNION OF INDIA	March 8, 1994
UNION OF INDIA Vs. MACKINNON MACKENZIE AND COMPANY LIMITED	December 7, 1994
UNION OF INDIA Vs. FOURSOME INTERNATIONAL INVESTMENTS CORPORATION	June 14, 1994
UNION OF INDIA Vs. VASUDHA ANANT KULKARNI	March 8, 1994
UNION OF INDIA Vs. JOLLY STEEL INDUSTIES PVT LTD	March 18, 1994
UNITED BREWERIES LTD Vs. UNION OF INDIA	April 4, 1994
UNITED INDIA INSURANCE CO. Vs. MANDATAI	July 21, 1994
UNITED INDIA INSURANCE COMPANY LIMITED Vs. MADGAVKAR SALVAGE AND TOWAGE CO PRIVATE LIMITED	December 16, 1994
URDU EDUCATION SOCIETY Vs. DINSHAW NAORAJI PRINTER	June 10, 1994
UTTAM BHAGWANT SANGLE Vs. STATE OF MAHARASHTRA	June 14, 1994
UTTAM S O KRISHNAJI LEVARKAR Vs. STATE OF MAHARASHTRA	August 24, 1994
UTTAMJI RAMJI HULWALE Vs. STATE OF MAHARASHTRA	March 22, 1994
V (WIFE) Vs. P (HUSBAND)	February 23, 1994
VAMAN KESHAV GODSE Vs. LAXMAN KESHAV GODSE	March 17, 1994
VANDANA SUBHASH BORDE Vs. SUBHASH BENJAMIN BORDE	January 28, 1994
VARUN POLYMOL ORGANICS LIMITED Vs. STATE OF MAHARASHTRA	November 17, 1994
VASANT PARSURAM SANE Vs. KAMLAKAR GAJANAN CHEVADE	July 7, 1994
VASANT RAJARAM NARVEKAR Vs. ANKUSHA RAJARAM NARVEKAR	October 24, 1994
VASANT RAMA BHAGADE Vs. BOMBAY PORT TRUST	September 27, 1994
VASANT SHANKAR CHOUDHARI Vs. LAXMAN BALAJI AMBORE	July 18, 1994
VASANTIBAI N SHAH SMT Vs. COMMISSIONER OF INCOME TAX	November 22, 1994
VASSUDEV S O GURACHAR IBRAHIMPUR Vs. STATE OF MAHARASHTRA	December 15, 1994
VASUDEV ANANT KULKARNI Vs. EXECUTIVE ENGINEER MAHARASHTRA STATE ELECTRICITY BOARD RURAL DIVISION	January 11, 1994
VAZ FORWARDING LIMITED Vs. STATE BANK OF INDIA	January 3, 1994
VAZ FORWARDING PRIVATE LIMITED Vs. STATE OF MAHARASHTRA	March 31, 1994
VEGETABLE VITAMINS FOODS CO LTD Vs. REGIONAL PROVIDENT FUND COMMISSIONER MAH AND GOA	September 28, 1994
VICCO LABORATORIES Vs. MUNICIPAL COMMISSIONER	October 10, 1994
VIDHYA PRABHAKAR JOSHI Vs. PRABHAKAR NARSINHA JOSHI	February 23, 1994
VIDYADHAR JAGANNATH KAKDE Vs. AMOLAKCHAND DAULATRAM GANDHI	September 5, 1994
VIDYAPRASARAK SAMAJ Vs. DIRECTOR OF EDUCATION GOVT OF GOA	July 25, 1994
VIJAY ANANDROO KSHIRSAGAR Vs. STATE OF MAHARASHTRA	April 28, 1994
VIJAY ANNASAHEB BIHADE Vs. AMRAVATI UNIVERSITY AND ANOTHER	August 5, 1994
VIJAY BABURAO KAMBLE Vs. MADHUKAR SARPOTDAR	August 9, 1994
VIJAY DATTATRAYA NAVALE Vs. SHIVANAPPA HANUMANTAPPA NAGURE	February 18, 1994
VIJAY JAGANNATH INDOLIKAR Vs. MAHARASHTRA WATER SUPPLY AND SEWERAGE BOARD	April 26, 1994
VIJAY JAGANNATH INDOLIKAR Vs. MAHARASHTRA WATER SUPPLY AND SEWERAGE BOARD	April 27, 1994
VIJAYSINH GORDHANDAS Vs. MAHDHURIBAI WD O MAHADHVDAS GOVINDJI	January 28, 1994
VIKRAM SUMANT DESAI Vs. KOTHARI PRODUCTS LIMITED	October 21, 1994
VILLAGE PANCHAYAT OF COLLEM Vs. INDUSTRIAL TRIBUNAL, GOVERNMENT OF GOA	July 19, 1994
VILLAS SHASHI BONDRE Vs. NARMADEM DATTA BORKAR	August 18, 1994
VIMAL Vs. RAMKRISHNA MARYA PATIL & ORS	September 2, 1994
VIMAL AGARWAL Vs. APPROPRIATE AUTHORITY CONSTITUTED UNDER THE PROVISIONS OF THE INCOME TAX ACT 1961	July 27, 1994
VINAYAK DESAI Vs. STATE OF GOA	October 25, 1994
VINOD Vs. STATE OF MAHARASHTRA	July 13, 1994
VIRENDRA METAL INDUSTRIES Vs. K M DESAI	September 16, 1994
VISHNOO Vs. ITO FIRST	January 7, 1994
VISHNOO V KAMAT TARCAR Vs. FIRST INCOME TAX OFFICER PANAJI GOA	July 1, 1994
VISHNU BAPURAO LOKHANDE Vs. STATE OF MAHARASHTRA	October 24, 1994
VISHNU DEO NAGAR SAHAKARI GRIHA NIRMAN SANSTHA MARYADIT Vs. STATE OF MAHARASHTRA	September 7, 1994
VISHWANATH HARI VAIDYA SINCE DECD Vs. BHAGABAI SHANKAR WAYALE	July 7, 1994
VISHWANATH K. BHAIDKAR Vs. INSPECTOR GENERAL OF PRISONS	June 29, 1994
VISHWANATH S O BADRU SAWALE Vs. STATE OF MAHARASHTRA	September 19, 1994
VISHWANATH S O KARNUJI LONDHE Vs. STATE OF MAHARASHTRA	July 26, 1994
VISHWAS BHOSLE ASST COLLECTOR OF CUSTOMS BOMBAY Vs. ONYEKWO FELIX NWAFAR	August 18, 1994
VISHWASRAO SHANKARRAO MEGHE SINCE DECEASED THROUGH HIS L.RS. Vs. BACHHARAM VARUMAL BALWANI AND ANOTHER	October 6, 1994
VITA PVT LIMITED Vs. COMMISSIONER OF INCOME TAX	November 10, 1994
VITHAL GATLU MARATHE Vs. MAHARASHTRA STATE ROAD TRANSPORT CORPORATION	August 25, 1994
VITHAL LAXMAN PATIL Vs. JAYSINGRAO BAJIRAO PATIL SINCE DECD	October 19, 1994
WALCHANDNAGAR INDUSTRIES LTD. Vs. EMPLOYEES STATE INSURANCE CORPORATION	June 28, 1994
WAMAN GOVIND SAPLE Vs. NATIONAL TEXTILE CORPORATION LTD	January 24, 1994
WEST COAST BUILDERS PRIVATE LIMITED Vs. COLLECTOR OF BOMBAY	February 8, 1994
YESHAVADABAI SHANKAR DONGARE Vs. BHAGIRATHIBAI APPAJI PATIL	July 27, 1994
YESHWANT PAHUJI KHANDWI Vs. STATE OF MAHARASHTRA	July 20, 1994
YESHWANT S O NATTHUJI MESHRAM Vs. STATE OF MAHARASHTRA	August 8, 1994
YESHWANT S O RAM BHASMARE Vs. ASRABAI	March 3, 1994
YOUSUF FAZLEHUSAIN ZAVERI Vs. AJAY SINGH	April 26, 1994
YUSUF AJIJ SHAIKH Vs. SPECIAL LAND ACQUISITION OFFICER	July 7, 1994
ZILLA PARISHAD DHULE Vs. RAJENDRA HIRAMAN KHAIRNAR	September 13, 1994
ZILLA PARISHAD YAVATMAL Vs. AVINASH DEVIDAS DESHMUKH	January 13, 1994
ZOHAR SIRAJ LOKHANDWALA Vs. M G KAMAT	July 4, 1994
ZOOM FILMS LTD Vs. UNION OF INDIA	March 9, 1994

Year 1994 of HIGH COURT OF BOMBAY

List of Cases

QUick Links

Get in Touch

Email

Contact Numbers

Address