REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
20TH CENTURY FINANCE CORPORATION LTD Vs. MAEGAWARE COMPUTERS LTD	September 22, 1993
A L RANJANE Vs. RAVINDRA ISHWARDAS SETHANA	April 23, 1993
A LA CHEMICALS LTD Vs. DEEPAK KRISHAN HENALE	March 3, 1993
ABAJI DAULATA YADAV Vs. DHONDIRAM JAGEDEVRAO YADAV	February 22, 1993
ABAS SALEBHAI BADRI Vs. PERVIZ DHAMJI SHAH MAGRALIA	March 29, 1993
ABDUL WAHEB GALAHDRI Vs. INDIAN EXPRESS NEWSPAPER BOMBAY LIMITED	June 14, 1993
ABHILASH VINODKUMAR JAIN Vs. COX AND KINGS INDIA LTD	December 13, 1993
ADITYA TEXTILE INDUSTRIES PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX	October 7, 1993
AGRAWAL MINERALS GOA PVT LIMITED Vs. COMMISSIONER OF INCOME TAX	August 25, 1993
AGRICULTURAL PRODUCE MARKET COMMITTEE Vs. RANVIJAYSINGH S O CHANNUSINGH DIKKAT	May 10, 1993
AGRICULTURE PRODUCE MARKET COMMITEE Vs. RANVIJAY SINGH	October 5, 1993
AHMAD ALIAS AHMAD CHAKRI Vs. STATE OF MAHARASHTRA	July 28, 1993
AIR INDIA Vs. COMMISSIONER OF INCOME TAX	October 18, 1993
AITWADE KHURD SARVA SAHAKARI SOCIETY LTD Vs. STATE OF MAHARASHTRA	April 22, 1993
AJAY MITTAL INDUSTRIAL PREMISES CO OPERATIVE SOCIETY Vs. RAJ PUBLICITY	October 22, 1993
AJMER SINGH COTTON AND GENERAL MILLS Vs. BRANCH MANAGER UNITED INDIA INSURANCE CO LTD	April 13, 1993
ALAN JOSEPH D'SOUZA Vs. JOYCE MARIQUINHA D'SOUZA	March 10, 1993
ALL INDIA HANDLOOM FABRICS MARKETING CO Vs. MAHARASHTRA GENERAL KAMGAR UNION & ORS.	March 23, 1993
ALLANA COLD STORAGE LTD Vs. GOA MEAT COMPLEX LTD	March 2, 1993
ALLANA SONS (PRIVATE) LTD. Vs. FOREIGN EXCHANGE REGULATION APPELLATE BOARD AND OTHERS	March 4, 1993
ALLANA SONS PRIVATE LIMITED Vs. FOREIGN EXCHANGE REGULATION APPELLATE BOARD	April 3, 1993
AMA ENGINEERING CO Vs. UNION OF INDIA	June 9, 1993
AMAR BAHADURSINGH S O GIRIJASHINGH KUSHWAHA Vs. T D WASNIK EDUCATION OFFICER SECONDARY ZILLA PARISHAD BHANDARA	September 14, 1993
AMAR DYE CHEM LIMITED Vs. M R BHOPE	July 12, 1993
AMAR DYE-CHEM LIMITED Vs. M R BHOPE	December 7, 1993
AMAR SINGH LAXMANDAS CHHABARIA Vs. SUBHADRABAI ANNASAHEB GHORPADE	February 17, 1993
AMBALAL SARABHAI ENTERPRISES LTD Vs. UNION OF INDIA	December 8, 1993
AMINA ABDUL SHAIKH Vs. STATE OF MAHARASHTRA	September 6, 1993
AMINA ABDUL SHAIKH Vs. THE STATE OF MAHARASHTRA	June 9, 1993
ANANDA GAVAJI VALVI Vs. STATE OF MAHARASHTRA	March 22, 1993
ANANDA SAKHARAM JADHAV Vs. STATE OF MAHARASHTRA	July 28, 1993
ANANDRAO SHANKAR BANSODE Vs. SANGOLE TALUKA SAHAKARI SAKHAR KARKHANA LTD	July 15, 1993
ANANT TULSHIRAM BAJAJ Vs. CHAGAURAM ISHWARDAS KESHWANI	November 23, 1993
ANIL Vs. STATE OF MAHARASHTRA	August 12, 1993
ANIL DINANATH RANE Vs. ARUNA ANIL RANE	August 26, 1993
ANIL KUMAR VASANT LOKHANDE Vs. PURUSHOTTAMVINAYAK SANSARE	January 12, 1993
ANIL PURUSHOTTAM KAKAD Vs. TAX RECOVERY OFFICER	March 2, 1993
ANIL S O KESHAORAO MORE Vs. STATE OF MAHARASHTRA	December 8, 1993
ANILKUMAR NARHARRAO SATARKAR Vs. SHRINIVAS ALIAS DIGAMBAR ACHUTRAO MUDHALWADKAR	September 20, 1993
APEEGO CORPORATION Vs. COMMISSIONER OF INCOME TAX	September 17, 1993
ARJUN NIHLANI Vs. STATE OF MAHARASHTRA	March 2, 1993
ARTS AND COMMERCE COLLEGE PEN Vs. STATE OF MAHARASHTRA	July 9, 1993
ARTS AND COMMERCE COLLEGE PEN DISTRICT RAIGAD Vs. STATE OF MAHARASHTRA	September 7, 1993
ARUN GOPAL RAO POHARE Vs. E S I C	March 1, 1993
ARUN LAXMAN SURVE Vs. UNION OF INDIA	July 29, 1993
ARUN S O SHANKARRAO DESHPANDE Vs. DISTRICT AND SESSIONS JUDGE AKOLA	December 3, 1993
ARUN S/O SHANKARRAO DESHPANDE Vs. THE DISTRICT AND SESSIONS JUDGE AND ANR.	March 12, 1993
ARVIND V SHAH Vs. UNION OF INDIA	July 30, 1993
ASBESTOS CEMENT LIMITED Vs. COMMISSIONER OF INCOME TAX	April 8, 1993
ASGARALI HAJI ABDULALI Vs. C M BETGERI	April 5, 1993
ASHA NARESH THAKUR Vs. VITHAL JAGANNATH GODAMBE	February 24, 1993
ASHOK ASUMAL BAJAJ Vs. STATE OF MAHARASHTRA	February 8, 1993
ASHOK ASUMAL BAJAJ Vs. STATE OF MAHARASHTRA	August 2, 1993
ASHOK DATTATRAYA GODASE Vs. STATE OF MAHARASHTRA	April 21, 1993
ASHOK GAURISHANKAR SALGAR AND OTHERS Vs. GAURAMMABAI SANMUKHGODA PATIL AND ANOTHER	November 26, 1993
ASHOK KRISHNAJI BOCHARE Vs. NAGPUR DISTRICT CENTRAL CO OPERATIVE BANK LTD	July 22, 1993
ASSOCIATED BUILDING COMPANY LIMITED Vs. UNION OF INDIA	July 20, 1993
ASSOCIATED CEMENT CO LTD Vs. COMMISSIONER OF INCOME-TAX	August 19, 1993
ASSOCIATED CEMENT COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX	October 19, 1993
ASSOCIATION OF ENGINEERING WORKERS Vs. AIR WORKERS (INDIA) ENGINEERING PVT. LTD. AND ORS.	July 16, 1993
ASSOCIATION OF ENGINEERING WORKERS Vs. AUTOMOBILE PRODUCTS OF INDIA & ORS.	September 3, 1993
ASSOCIATION OF ENGINEERING WORKS Vs. ORIENTAL RUBBER INDUSTRIES	June 22, 1993
ASSOCN OF ENGINEERING WORKERS Vs. AIR WORKERS INDIA ENGINEERING PVT LTD	June 16, 1993
ATMARAM SITARAM DHULAP Vs. STATE OF MAHARASHTRA	July 5, 1993
ATUL DRUG HOUSE LIMITED Vs. COMMISSIONER OF INCOME TAX	January 14, 1993
AUTHUR IMPORT EXPORT CO Vs. UNION OF INDIA	March 1, 1993
AUTOMOTIVE AND ALLIED INDUSTRIES PVT LTD Vs. REGIONAL PROVIDENT FUND COMMISSIONER	December 16, 1993
AVDUT SHAMRAO BHATKAR Vs. BOMBAY HOUSING AND AREA DEVLOPMENT BOARD	April 8, 1993
B D A BREWERIES AND DISTILLERIES LTD Vs. CRUICKSHANK AND CO LTD	July 30, 1993
B K GUPTA Vs. UNION OF INDIA	June 16, 1993
BABAN GOPICHAND R PAWAR Vs. ASHA BABAN PAWAR	April 26, 1993
BABANNA HANUMANTA CHAIWADI Vs. HULGANNA BABANNA CHALWADI	March 1, 1993
BABASAHEB RAMCHANDRA SAWANT Vs. STATE OF MAHARASHTRA	December 15, 1993
BABOOBHAI PATEL AND COMPANY Vs. COLLECTOR OF CUSTOMS	July 19, 1993
BABU B KADAM Vs. SAGAR PRINTING PRESS	July 8, 1993
BABULAL SHIVLAL UPADHYE Vs. YADAV ATMARAM JOSHI	November 26, 1993
BABURAO RAGHU PATIL Vs. STATE OF MAHARASHTRA	June 17, 1993
BABURAO SAHEBRAO DESHMUKH Vs. ONKARMAL BACHHARAJ	September 22, 1993
BABY MATHEW DSOUZA Vs. STATE OF MAHARASHTRA	December 1, 1993
BACHHRAJ FACTORIES PVT LTD Vs. PARAMSUKHDAS JOGIDAS BHATTAD	January 1, 1993
BAKUL M KAPADIA Vs. BANK OF INDIA	July 8, 1993
BAKUL M KAPADIA Vs. BANK OF INDIA	August 7, 1993
BAKUL M KAPADIA Vs. BANK OF INDIA	March 8, 1993
BALAJI DEVJI KURUP Vs. LAXMAN SONBA RANE	February 24, 1993
BALDEV DAHYABHAI RATHOD Vs. RAMAMURTHY COMMISSIONER OF POLICE	July 2, 1993
BALKISAN JAINARAYAN JAJU Vs. MANIKLAL RATANLAL AGARWAL	November 7, 1993
BALKRUSHNA Vs. STATE OF MAHARASHTRA	June 25, 1993
BALSARA HYGIENE PRODUCTS LIMITED Vs. D S SEXENA INCOME TAX OFFICER C C BOM	July 15, 1993
BALU ALIAS PRADIP MORESHWAR HAJARE Vs. STATE OF MAHARASHTRA	February 4, 1993
BALU DNYANOBA CHANDERE Vs. STATE OF MAHARASHTRA	July 13, 1993
BALU WAGHU WAGHPURE Vs. STATE OF MAHARASHTRA	September 16, 1993
BANK OF INDIA Vs. AIYARS ADVERTISING AND MARKETING PRIVATE LIMITED	November 26, 1993
BANK OF INDIA Vs. HCL LIMITED	June 17, 1993
BANK OF INDIA Vs. THEIR WORKERS AND ORS.	September 19, 1993
BANK OF MADURA LTD Vs. UNION OF INDIA	August 12, 1993
BAPUAPPA S O PUNJAPPA WANI Vs. SHIRAM S O BALWANTA MULEY	July 22, 1993
BAPURAO RAGHO DETHE Vs. GANPATI VITHU ROHANKAR	February 4, 1993
BARODAWALA S S Vs. COMMISSIONER OF INCOME TAX	March 17, 1993
BASTIRAM NARAYANDAS MAHESHRI Vs. COMMISSIONER OF INCOME TAX	December 7, 1993
BBN UK LIMITED Vs. JANARDAN MOHANDAS RAJAN PILLAI	January 22, 1993
BECK DR AND CO INDIA LIMITED Vs. COMMISSIONER OF INCOME TAX	February 15, 1993
BECK DR AND CO INDIA LIMITED Vs. COMMISSIONER OF INCOME TAX	September 20, 1993
BEST WORKERS UNION Vs. N A KADAM PRESIDENT INDUSTRIAL COURT	March 5, 1993
BHAGIRATHI DHONDU LINGAWADE AND OTHERS Vs. SHREE LAXMI SILK MILLS	April 23, 1993
BHAGWAN ANNA ARBUNE Vs. STATE OF MAHARASHTRA	April 16, 1993
BHAGWAN BAPUSAHEB BHOSALE (DECEASED) THROUGH HIS LRS. Vs. STATE	January 21, 1993
BHAGWANDAS HARGOBIND CHORASIA Vs. KANAIYALAL LILARAM AND ANOTHER	February 1, 1993
BHAGWAT S O BABURAO GAIKWAD Vs. BABURAO S O BHAIYYA GAIKWAD	September 29, 1993
BHALCHANDRA NIVRUTTI DONGA Vs. MOHAN GULANCHAND BUTALA	September 9, 1993
BHANJI CHAMPASHI DEDHIA Vs. PROGRESSIVE CO OPERATIVE BANK LTD	September 27, 1993
BHARAT FORGE COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX	March 4, 1993
BHARAT SYNTHETICS LTD Vs. BANK OF INDIA	October 14, 1993
BHARAT TEXTILES MILLS Vs. DATT RAMALAXMAN GORE	July 28, 1993
BHASJARAN C N Vs. CENTRAL PROVIDENT FUND COMMISSIONER	August 5, 1993
BHASKAR AAYYAR KAUNDER Vs. STATE OF MAHARASHTRA	February 18, 1993
BHATT N D IAC OF I T Vs. I B M WORLD TRADE CORPORATION	July 20, 1993
BHAURAO S/O SADASHIV PETKAR Vs. MAHARASHTRA STATE ROAD TRANSPORT CORPN	July 30, 1993
BHAVANI BUILDERS Vs. STATE BANK OF INDIA	January 12, 1993
BHAVARLAL RAMGOPAL PUNGALIYA Vs. CHHAYA B PUNGALIYA	September 2, 1993
BHIKAJI S O TUKARAM DARADE Vs. STATE OF MAHARASHTRA	September 29, 1993
BHIKULAL BADLYARAM PARDESI Vs. SHRINIVAS SHALIGRAM TOTLA	November 24, 1993
BHIMRAO DEORAO DHOBALE Vs. LALA MARUTI MASTAD	March 1, 1993
BHIMRAO MAHADEVAPPA KOTHULE Vs. KISAN DAGDU VYAVSHARE	January 16, 1993
BHOJRAJ KISHANCHAND Vs. COMMISSIONER OF INCOME TAX	September 30, 1993
BHRUHASPATINATH CHAURANGINATH RAMKEJOGI Vs. STATE OF MAHARASHTRA	September 30, 1993
BHUJANGRAO ANANDRAO DESHMUKH Vs. STATE OF MAHARASHTRA	January 12, 1993
BHUPESH RAMCHANDRA MORE Vs. STATE OF MAHARASHTRA	August 19, 1993
BHUPESH RAMCHANDRA MORE Vs. THE STATE OF MAHARASHTRA	August 18, 1993
BIJU VARGHESE Vs. STATE OF MAHARASHTRA	January 16, 1993
BIJU VARGHESE Vs. STATE OF MAHARASHTRA	February 16, 1993
BILQUIS WAHAB QURAISHI Vs. CHIKITSAK SAMUHA S S AND L S PATKAR COLLEGE	March 18, 1993
BLUE STAR LIMITED Vs. BLUE STAR WORKERS UNION	August 25, 1993
BOARD OF TRUSTEES OF THE PORT OF BOMBAY Vs. SUN EXPORT CORPN	January 10, 1993
BOARD OF TRUSTEES OF THE PORT OF MORMUGAO Vs. UNION OF INDIA	July 14, 1993
BOMBAY ALLOY STEEL INDUSTRIES Vs. UNION OF INDIA	June 29, 1993
BOMBAY FORGINGS PVT LIMITED Vs. COMMISSIONER OF INCOME TAX	September 3, 1993
BOMBAY GOODS TRANSPORT ASSOCIATION Vs. UNION OF INDIA	December 8, 1993
BOMBAY SCRAP TRADERS Vs. BOARD OF TRUSTEES OF THE PORT OF BOMBAY	December 8, 1993
BOMBAY TYRES INTERNATIONAL LTD. Vs. BOMBAY TYRES INTERNATIONAL SUPERVISORY STAFF ASSOCIATION & ORS.	September 2, 1993
BRALCO METAL INDUSTRIES PVT LTD Vs. COMMISSIONER OF INCOME-TAX	September 2, 1993
BRATINDRANATH BANERJEE Vs. HITEN P DALAL	April 30, 1993
BRATINDRANATH BANERJEE DIRECTOR STANDARD CHARTERED BANK Vs. HITEN P DALAL	April 28, 1993
BYFORD Vs. S S SRIVASTAVA	April 15, 1993
BYRAMJEE JEEJEEBHOY PRIVATE LIMITED Vs. GOVINDBHAI APPAJI BHATTE	March 22, 1993
C K DAS Vs. NEW INDIA ASSURANCE COMPANY LTD	August 26, 1993
C P NANGIA ASSISTANT COLLECTOR OF CUSTOMS BOMBAY Vs. OMPRAKASH AGGARWAL	September 22, 1993
CAETANO PACHECO Vs. ANTONIO BORGES	July 6, 1993
CANARA BANK Vs. MAHADEO APPA PHADATARE	January 10, 1993
CANARA BANK Vs. MAHADEO APPA PHADATARE	October 1, 1993
CARLES CARDOZO Vs. STATE	October 15, 1993
CARONA SAHU CO LTD Vs. ABDUL KARIM MUNAKHAN MR	August 27, 1993
CEAT TYRES OF INDIA LTD Vs. UNION OF INDIA	September 2, 1993
CEAT TYRES OF INDIA LTD Vs. UNION OF INDIA	November 11, 1993
CEAT TYRES OF INDIA LTD Vs. COMMISSIONER OF INCOME-TAX	November 8, 1993
CENTRAL BANK OF INDIA Vs. RADHAKISHAN JAGDISHPRASAD	November 8, 1993
CENTRAL BANK OF INDIA Vs. RADHAKISNAN JAGDISHPRASAD	August 11, 1993
CHAITRAM RAOJI GARDE Vs. STATE OF MAHARASHTRA	August 5, 1993
CHAMANLAL KHUSHALCHAND RATHOD Vs. DADRA AND NAGAR HAVELI ADMINISTRATION	July 5, 1993
CHAMPABAI MANILAL SHAH Vs. ANANDRAO RAMCHANDRA PATIL	October 2, 1993
CHAMPABAI MANILAL SHAH Vs. ANANDRAO RAMCHANDRA	February 10, 1993
CHAMPAVATI YANTRAMAG AUDYOGIK SAHAKARI SANSTHAS MARYADIT Vs. STATE OF MAHARASHTRA	April 21, 1993
CHANDIDAS SAHADEO SHARMA Vs. STATE OF MAHARASHTRA	February 8, 1993
CHANDRAKANT GAWAS Vs. VISHNU DATTA GOADEKAR AND ANOTHER	October 29, 1993
CHANDRAKANT JAIRAM KENI Vs. NUSLI N. WADIA & ORS.	June 23, 1993
CHANDRAKANT MAHADU MHATRE Vs. STATE OF MAHARASHTRA	March 23, 1993
CHANDRAKANT RATILAL MEHTA Vs. STATE OF MAHARASHTRA	April 6, 1993
CHANDRASHEKHAR KESHAV UMBRANIKAR Vs. ROHINI CHANDRASHEKHAR UMBRANIKAR	August 26, 1993
CHANDRASHEKHAR TRIMBAK PATWARDHAN Vs. VAIJAYANTI CHANDRASHEKHAR	January 21, 1993
CHANDULAL HATHIBHAI SHAH Vs. CHAMPAKLAL AMBALAL PARIKH	June 25, 1993
CHOTEMIYAN RAJESAHEB Vs. RAMBHAU VENKATRAO NANDEDKAR	February 26, 1993
CIBA OF INDIA LIMITED Vs. COMMISSIONER OF INCOME TAX	January 25, 1993
CIPLA LTD Vs. UNION OF INDIA	June 16, 1993
CITY AND INDUSTRIAL DEVELOPMENT CORPORATION OF MAHARASHTRA LIMITED Vs. JAYANTILAL SHIVLAL MEHTA	March 16, 1993
COLOUR CARTONS LTD Vs. UNION OF INDIA	June 9, 1993
COMMANDING OFFICER INHS AND GOPINATHAN Vs. Y C SHARMA COMMANDING OFFICER INHS	November 23, 1993
COMMISSIONER OF INCOME TAX Vs. KIRAN AND CO	November 23, 1993
COMMISSIONER OF INCOME TAX Vs. BEENA K JAIN SMT	November 23, 1993
COMMISSIONER OF INCOME TAX Vs. INTER PUBLICITY P LTD	November 22, 1993
COMMISSIONER OF INCOME TAX Vs. NOWRUSJEE WADIA AND SONS P LTD	November 23, 1993
COMMISSIONER OF INCOME TAX Vs. MYUL CHEMICALS PVT LIMITED	November 11, 1993
COMMISSIONER OF INCOME TAX Vs. ASBESTOS CEMENT LTD	November 26, 1993
COMMISSIONER OF INCOME TAX Vs. PITAMBARDAS J AND CO	November 24, 1993
COMMISSIONER OF INCOME TAX Vs. RAJENDRASINGHJI MAHARAJA OF RAJPIPLA H H	November 24, 1993
COMMISSIONER OF INCOME TAX Vs. F E PATANWALLA	November 7, 1993
COMMISSIONER OF INCOME TAX Vs. BHAICHAND AMOLUK CONSULTANCY PVT LIMITED	October 27, 1993
COMMISSIONER OF INCOME TAX Vs. VASUDEO V DEMPO SHRI	December 6, 1993
COMMISSIONER OF INCOME TAX Vs. EMPIRE INDUSTRIES LIMITED	November 25, 1993
COMMISSIONER OF INCOME TAX Vs. INDULAL C KAMDAR	December 1, 1993
COMMISSIONER OF INCOME TAX Vs. APOSTOLOS RAPTAKOS TRUST	December 10, 1993
COMMISSIONER OF INCOME TAX Vs. SADHANA NAYAR	December 15, 1993
COMMISSIONER OF INCOME TAX Vs. COLGATE PALMOLIVE INDIA PVT LIMITED	December 17, 1993
COMMISSIONER OF INCOME TAX Vs. CAIXA ECONOMICA DE GOA	December 17, 1993
COMMISSIONER OF INCOME TAX Vs. AGRAWAL G N INDIVIDUAL	August 25, 1993
COMMISSIONER OF INCOME TAX Vs. BIRLA CONSULTANTS LIMITED	September 1, 1993
COMMISSIONER OF INCOME TAX Vs. MAHARASHTRA EXTRACTION PVT LIMITED	September 1, 1993
COMMISSIONER OF INCOME TAX Vs. GOVIND B C GHANEKAR	August 30, 1993
COMMISSIONER OF INCOME TAX Vs. HINDUSTAN ALUMINIUM CORPORATION LIMITED	August 30, 1993
COMMISSIONER OF INCOME TAX Vs. WESTERN INDIA THEATRE LIMITED	August 30, 1993
COMMISSIONER OF INCOME TAX Vs. AMAR DYE CHEM LTD	October 1, 1993
COMMISSIONER OF INCOME TAX Vs. PIEM HOTEL PVT LIMITED	October 1, 1993
COMMISSIONER OF INCOME TAX Vs. SANDOZ INDIA LIMITED	October 1, 1993
COMMISSIONER OF INCOME TAX Vs. SANDOZ INDIA LIMITED	October 4, 1993
COMMISSIONER OF INCOME TAX Vs. DORR OLIVER INDIA LIMITED	September 30, 1993
COMMISSIONER OF INCOME TAX Vs. JIVANLAL LALLOOBHAI AND CO	October 1, 1993
COMMISSIONER OF INCOME TAX Vs. ASSOCIATED CEMENT COMPANY LIMITED	October 20, 1993
COMMISSIONER OF INCOME TAX Vs. RAJMATA SHRI GULABKUNVARBA SAHIBA OF NAVANAGAR	September 22, 1993
COMMISSIONER OF INCOME TAX Vs. RADOMIR DZELATOVIC	September 27, 1993
COMMISSIONER OF INCOME TAX Vs. CHEMAUX LTD	September 24, 1993
COMMISSIONER OF INCOME TAX Vs. HINDUSTAN HOSIERY INDUSTRIES	September 24, 1993
COMMISSIONER OF INCOME TAX Vs. ASHRAF UR REHMAN AZIMULLAH	September 16, 1993
COMMISSIONER OF INCOME TAX Vs. SHRISHAKTI TRADING CO	September 16, 1993
COMMISSIONER OF INCOME TAX Vs. SHIVANAND ELECTRONICS	September 3, 1993
COMMISSIONER OF INCOME TAX Vs. VIRWANI M M	September 7, 1993
COMMISSIONER OF INCOME TAX Vs. ASSOCIATED FILM INDUSTRIES P LTD	September 6, 1993
COMMISSIONER OF INCOME TAX Vs. KAMANI TUBES LIMITED	September 14, 1993
COMMISSIONER OF INCOME TAX Vs. V S DEMPO AND CO PVT LTD	September 13, 1993
COMMISSIONER OF INCOME TAX Vs. WESTERWORK ENGINEERS LTD	September 14, 1993
COMMISSIONER OF INCOME TAX Vs. VIJAYA RAJE SCINDIA HER HIGHNESS MAHARANI	June 9, 1993
COMMISSIONER OF INCOME TAX Vs. MATHURADAS MULJI	June 11, 1993
COMMISSIONER OF INCOME TAX Vs. BERRYS HOTELS PVT LIMITED	June 7, 1993
COMMISSIONER OF INCOME TAX Vs. HERDILLIA CHEMICALS LIMITED	June 8, 1993
COMMISSIONER OF INCOME TAX Vs. JAIN BROS	April 28, 1993
COMMISSIONER OF INCOME TAX Vs. THANA ELECTRICITY SUPPLY LIMITED	April 22, 1993
COMMISSIONER OF INCOME TAX Vs. MODU TIMBLO	April 22, 1993
COMMISSIONER OF INCOME TAX Vs. VOLTAS LIMITED	March 31, 1993
COMMISSIONER OF INCOME TAX Vs. PREMIER AUTOMOBILES LIMITED	April 2, 1993
COMMISSIONER OF INCOME TAX Vs. TRADE WINGS LIMITED	March 22, 1993
COMMISSIONER OF INCOME TAX Vs. BHUTA V G	March 29, 1993
COMMISSIONER OF INCOME TAX Vs. REUNION ENGINEERING CO P LIMITED	March 30, 1993
COMMISSIONER OF INCOME TAX Vs. LUNIDARAM TULSIDAS PANJABI	April 15, 1993
COMMISSIONER OF INCOME TAX Vs. GABRIEL INDIA LIMITED	April 15, 1993
COMMISSIONER OF INCOME TAX Vs. TATA IRON AND STEEL COMPANY LIMITED	April 8, 1993
COMMISSIONER OF INCOME TAX Vs. SURAT COTTON SPG AND WVG MILLS P LIMITED	April 7, 1993
COMMISSIONER OF INCOME TAX Vs. TRAVEL CORPORATION OF INDIA LIMITED	April 7, 1993
COMMISSIONER OF INCOME TAX Vs. ALLANA SONS PVT LIMITED	April 7, 1993
COMMISSIONER OF INCOME TAX Vs. ORIENTAL CONTAINERS LTD	April 8, 1993
COMMISSIONER OF INCOME TAX Vs. GANNON DUNKERLY AND CO	April 8, 1993
COMMISSIONER OF INCOME TAX Vs. JOLLY AND MAKER PVT LIMITED	June 17, 1993
COMMISSIONER OF INCOME TAX Vs. BENNETT COLEMAN AND COMPANY LIMITED	June 18, 1993
COMMISSIONER OF INCOME TAX Vs. KHOSALA METAL POWDER PVT LIMITED	June 25, 1993
COMMISSIONER OF INCOME TAX Vs. WESTERN ROLLING MILLS LTD	June 25, 1993
COMMISSIONER OF INCOME TAX Vs. N L MEHTA CINEMA ENTERPRISES PVT LIMITED	July 15, 1993
COMMISSIONER OF INCOME TAX Vs. DEMPO AND CO PVT LTD	July 15, 1993
COMMISSIONER OF INCOME TAX Vs. MAZAGAON DOCK LIMITED	July 15, 1993
COMMISSIONER OF INCOME TAX Vs. KANCHANLAL VADILAL	March 9, 1993
COMMISSIONER OF INCOME TAX Vs. GREAVES FOSECO LIMITED	March 10, 1993
COMMISSIONER OF INCOME TAX Vs. MAHENDRA SOBHAGCHAND SHAH	March 10, 1993
COMMISSIONER OF INCOME TAX Vs. AGARWAL S K	March 4, 1993
COMMISSIONER OF INCOME TAX Vs. PARKE DAVIS INDIA LIMITED	March 5, 1993
COMMISSIONER OF INCOME TAX Vs. PHIROZE H PATCH	March 5, 1993
COMMISSIONER OF INCOME TAX Vs. SHIVSAGAR ESTATES AOP	March 1, 1993
COMMISSIONER OF INCOME TAX Vs. MAHINDRA SINTERED PRODUCTS LIMITED	February 26, 1993
COMMISSIONER OF INCOME TAX Vs. INDIA SUGARS AND REFINERIES LTD	March 1, 1993
COMMISSIONER OF INCOME TAX Vs. GEOFFREY MANNERS AND COMPANY LIMITED	March 1, 1993
COMMISSIONER OF INCOME TAX Vs. HILLA J B WADIA MRS	March 2, 1993
COMMISSIONER OF INCOME TAX Vs. RAYEX INDIA LIMITED	February 24, 1993
COMMISSIONER OF INCOME TAX Vs. GANDHI R D	February 17, 1993
COMMISSIONER OF INCOME TAX Vs. SAIRABANU SMT	February 18, 1993
COMMISSIONER OF INCOME TAX Vs. DHARAMCHAND L SHAH	February 23, 1993
COMMISSIONER OF INCOME TAX Vs. KASTURBAI SCINDIA COMMISSION TRUST	February 23, 1993
COMMISSIONER OF INCOME TAX Vs. PITTIE CHARITABLE TRUST	February 22, 1993
COMMISSIONER OF INCOME TAX Vs. MAHINDRA SINTERED PRODUCTS LIMITED	January 25, 1993
COMMISSIONER OF INCOME TAX Vs. G T INDUSTRIES	January 27, 1993
COMMISSIONER OF INCOME TAX Vs. KIRLOSKAR CUMMINS LIMITED	January 27, 1993
COMMISSIONER OF INCOME TAX Vs. BOMBAY BURMAH TRADING CORPORATION LIMITED	January 21, 1993
COMMISSIONER OF INCOME TAX Vs. BRITISH INSULATED CALENDERS LIMITED	January 22, 1993
COMMISSIONER OF INCOME TAX Vs. TATA ENGINEERING AND LOCOMOTIVE COMPANY LIMITED	January 22, 1993
COMMISSIONER OF INCOME TAX Vs. PENDKAR G K DR	January 28, 1993
COMMISSIONER OF INCOME TAX Vs. VICKERS SPERRY OF INDIA LIMITED	January 25, 1993
COMMISSIONER OF INCOME TAX Vs. JAYDWAR TEXTILES	January 29, 1993
COMMISSIONER OF INCOME TAX Vs. HUKUMCHAND MILLS LIMITED	February 2, 1993
COMMISSIONER OF INCOME TAX Vs. L AND T MCNEIL LIMITED	February 3, 1993
COMMISSIONER OF INCOME TAX Vs. PFIZER CORPORATION	January 18, 1993
COMMISSIONER OF INCOME TAX Vs. AHMEDABAD ELECTRICITY COMPANY LIMITED	January 14, 1993
COMMISSIONER OF INCOME TAX Vs. BOMBAY OILSEEDS AND OIL EXCHANGE LIMITED	January 19, 1993
COMMISSIONER OF INCOME TAX Vs. BENNETT COLEMAN AND COMPANY LIMITED	January 19, 1993
COMMISSIONER OF INCOME TAX Vs. BOMBAY OILSEEDS AND OIL EXCHANGE LTD	January 20, 1993
COMMISSIONER OF INCOME TAX Vs. KIRLOSKAR PNEUMATIC COMPANY LIMITED	January 21, 1993
COMMISSIONER OF INCOME TAX Vs. KANUBHAI R SHAH HUF	January 21, 1993
COMMISSIONER OF INCOME TAX Vs. JAIPUR METALS AND ELECTRICALS LIMITED	February 8, 1993
COMMISSIONER OF INCOME TAX Vs. RAMKUMAR VENUGOPAL AND CO	February 9, 1993
COMMISSIONER OF INCOME TAX Vs. TARACHAND KALYANJI	February 9, 1993
COMMISSIONER OF INCOME TAX Vs. PLASMAC MACHINE MFG COMPANY LIMITED	February 4, 1993
COMMISSIONER OF INCOME TAX Vs. RAMKISAN TAPADE AND CO	February 5, 1993
COMMISSIONER OF INCOME TAX Vs. MADHUSUDAN BROTHERS LIMITED	February 5, 1993
COMMISSIONER OF INCOME TAX Vs. LALLUBHAI NAGARDAS AND SONS	February 3, 1993
COMMISSIONER OF INCOME TAX Vs. NEW STANDARD ENGG COMPANY LIMITED	February 3, 1993
COMMISSIONER OF INCOME TAX Vs. ABBOTT LABORATORIES I PVT LIMITED	February 12, 1993
COMMISSIONER OF INCOME TAX Vs. PRABHU K P DR AND PRABHU M K MRS DR	February 15, 1993
COMMISSIONER OF INCOME TAX Vs. R D GANDHI	February 17, 1993
COMMISSIONER OF INCOME TAX Vs. P C JOSHI	February 17, 1993
COMMISSIONER OF INCOME TAX Vs. JOSHI P C AND JOSHI B C	February 17, 1993
COMMISSIONER OF INCOME TAX Vs. GORDHANDAS VALLABHDAS KAPADIA	February 10, 1993
COMMISSIONER OF INCOME TAX Vs. V. S. DEMPO & CO. PVT. LTD.	August 19, 1993
COMMISSIONER OF INCOME TAX BOMBAY Vs. UNICHEM LABORATORIES LIMITED BOMBAY	February 9, 1993
COMMISSIONER OF INCOME TAX BOMBAY Vs. PRESIDENCY CO OP HOUSING SOCIETY LIMITED BOMBAY	February 22, 1993
COMMISSIONER OF INCOME-TAX Vs. B C JOSHI AND B C JOSHI	February 17, 1993
COMMISSIONER OF INCOME-TAX Vs. S DEMPO AND CO PVT LTD	March 15, 1993
COMMISSIONER OF INCOME-TAX Vs. K P PRABHU AND DR M K PRABHU	February 15, 1993
COMMISSIONER OF INCOME-TAX Vs. SUPER TOOL CO PVT LTD	February 2, 1993
COMMISSIONER OF INCOME-TAX Vs. RAJARAM BANDEKAR	January 27, 1993
COMMISSIONER OF INCOME-TAX Vs. STATE OF MAHARASHTRA	December 6, 1993
COMMISSIONER OF INCOME-TAX Vs. J PITAMBARDAS AND CO	November 24, 1993
COMUNIDADE OF CHICALIM Vs. ADMINISTRATOR OF COMUNIDADES OF SALCETE AND SOUTH ZONE	August 31, 1993
CONSOLIDATED PNEUMATIC TOOL CO INDIA LIMITED Vs. COMMISSIONER OF INCOME TAX	September 15, 1993
CONSTRUCTION COMPANY Vs. MUMBAI POSTAL KARMACHARI CO OPERATIVE HOUSING SOCIETY LIMITED	June 22, 1993
CONWOOD CEMENT CO PRIVATE LIMITED Vs. M G BAGLE	October 21, 1993
CORPORATION, AMRAVATI Vs. DARABKHAN S/O DAFEDARKHAN	February 25, 1993
D B S FINANCIAL SERVICES PRIVATE LIMITED Vs. M GEORGE 2ND INCOME TAX OFFICER SURVEY CIRCLE C B I II BOMBAY	August 26, 1993
D R BHARADWAJ Vs. STATE OF MAHARASHTRA	November 2, 1993
D R BHARADWAJ Vs. STATE OF MAHARASHTRA	February 11, 1993
DADASAHEB CHAUHAN SATKAR SAMITI Vs. STATE OF MAHARASHTRA	April 8, 1993
DADASAHEB CHAUHAN SATKAR SAMITI, THROUGH EXECUTIVE MEMBERS Vs. THE STATE OF MAHARASHTRA AND ORS.	August 4, 1993
DAMODAR MANGALJI AND CO PVT LIMITED Vs. COMMISSIONER OF INCOME TAX	September 22, 1993
DAMODAR TOTARAM KHAIRNAR Vs. INDIA BOOK HOUSE AND OTHERS.	September 30, 1993
DANDEKAR G G MACHINE WORKS LIMITED Vs. COMMISSIONER OF INCOME TAX	January 19, 1993
DARSHAN OILS PVT LTD Vs. UNION OF INDIA	August 20, 1993
DARYANI M H Vs. COMMISSIONER OF INCOME TAX	February 5, 1993
DASHARATH MUKTAJI BUDHWANT Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY	July 22, 1993
DATTA MAHADEO SHINDE Vs. RAMESH NAMDEO PATIL	July 9, 1993
DATTA MAHADEV WADILE Vs. STATE OF MAHARASHTRA	February 18, 1993
DATTATRAYA LAXMAN KORANNE Vs. MAHARASHTRA STATE KHADI AND VILLAGE INDUSTRIES BOARD	October 28, 1993
DATTATRAYA LAXMAN PATIL Vs. NARHARI	September 9, 1993
DATTATRAYA VITHALRAO ADSUL Vs. STATE OF MAHARASHTRA	June 10, 1993
DATTUGIR S O RATANGIR TONDCHIRKAR Vs. STATE OF MAHARASHTRA	August 13, 1993
DAUD HASAN MHALUNGKAR Vs. STATE OF MAHARASHTRA	March 29, 1993
DAULAT JAYWANT SURVEY Vs. NATIONAL TEXTILE CORPORATION & ORS.	August 18, 1993
DAWN APPARELS LIMITED Vs. COMMISSIONER OF INCOME TAX	June 23, 1993
DEEPAK BALIRAM BAJAJ Vs. STATE OF MAHARASHTRA	April 20, 1993
DEEPAK S O PANDURANG GUMBALE Vs. STATE OF MAHARASHTRA	September 9, 1993
DENA BANK Vs. PRAKASH BIRBHAN KATARIYA	April 26, 1993
DEORAM DHONDIBA LONKAR Vs. SHIVLING GANGADHAR TAMBEKAR	August 24, 1993
DEORAM TULSHIRAM PATIL Vs. ZILLA PARISHAD NASIK	July 22, 1993
DEORAO M MENDHULE Vs. MANAGER NEW INDIA ASSURANCE COMPANY LIMITEDMIDC BRANCH	August 2, 1993
DEORAO M MENDHULE Vs. MANAGER,NEW INDIA ASSURANCE COMPANY LIMITEDMIDC BRANCH	February 8, 1993
DESING VIVIDH KARYAKARI SAHAKARI SOCIETY LTD Vs. BHASKAR RANGRAO CHAVAN	March 3, 1993
DETINNERS PVT LTD Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE	February 19, 1993
DEV PHARMA LABORATORIES LIMITED Vs. DENA BANK	December 24, 1993
DEVENDRA KASHIRAO DESHMUKH Vs. SUB DIVISIONAL OFFICER KATOL	November 11, 1993
DEVENDRA KASHIRAO DESHMUKH Vs. SUB-DIVISIONAL OFFICER, KATOL AND OTHERS	November 12, 1993
DEVIDAS SHRIDHAR REGE Vs. ARJUN DHONDU PURALKAR	August 30, 1993
DEVRAO SHANKAR PATOLE Vs. SUKHDEO SHANKAR PATOLE	March 18, 1993
DHANRAJ BHIKANDAS AMBAR Vs. STATEOF MAHARASHTRA	July 13, 1993
DHARAMRAJ Vs. STATE OF MAHARASHTRA	June 4, 1993
DHARMENDRA PERMANAND PARAB DESSAI Vs. STATE OF GOA	December 1, 1993
DIAMOND TRUST INVESTMENT (P ) LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX	November 17, 1993
DIGAMBAR HARI SONPATKI Vs. KISHNICHAND NERUMAL PARWANI	August 27, 1993
DIGAMBAR NARAYAN MORE Vs. HANUMAN DUDH VYAVASAYIK SAHAKARI SANSTHA MARYADIT	October 15, 1993
DILIP VISHRAM JADHAV Vs. RAM VASANT MONDKAR	December 20, 1993
DINESH EKNATH PATIL Vs. STATE OF MAHARASHTRA	November 9, 1993
DINYAR BEHRAMJI IRANI Vs. KSHIRSAGAR CONSTRUCTION CO. PVT. LTD.	August 11, 1993
DINYAR BEHRAMJI IRANI Vs. KSHIRSAGAR CONSTRUCTION CO PRIVATE LIMITED BOMBAY	November 8, 1993
DIVISIONAL CONTROLLER, M.S.R.T.C., AKOLA Vs. CONCILIATION OFFICER, AKOLA AND ANOTHER	June 9, 1993
DOMINGOS CAETAN RODRIGUES Vs. JOAN PHILIPE RODRIGUES	August 1, 1993
DOMINGOS CAETAN RODRIGUES Vs. JOAS PHILLIPS RODRIGUES	January 8, 1993
DONALDAS GAGOOMAL MUKHIJA Vs. DAIRYDEVLOPMENT COMMISSIONER	April 7, 1993
DSOUZA AND CO J C Vs. COMMISSIONER OF INCOME TAX	September 15, 1993
DUKE AND SONS Vs. UNION OF INDIA	June 8, 1993
DURBAR WATCH CO Vs. UNITED INDIA INSURANCE CO	September 1, 1993
DWARKABAI GANESH MUKKAWAR Vs. HARACHAND CHINTU SAWJI GOUR (SINCE DECEASED BY LRS.)	June 24, 1993
DWARKAPRASAD MANDAI CHAPARIYA Vs. STATE OF MAHARASHTRA	October 12, 1993
DYANESHWARI CO OPERATIVE HOUSING SOCIETY LIMITED Vs. MAHARASHTRA HOUSING AND AREA DEVELOPMENT AUTHORITY	April 3, 1993
EBRAHIM CURRIM AND SONS Vs. REGIONAL PROVIDENT FUND COMMISSIONER MAH AND GOA	April 2, 1993
EBRAHIM CURRIM AND SONS Vs. REGIONAL P F COMMISSIONER	February 4, 1993
EKNATH PANDARI TARI Vs. STATE OF MAHARASHTRA	July 5, 1993
EKNATH PRABHU NAIDU Vs. BIRU RAM NARAYAN	March 1, 1993
ELECTRIC CONSTRUCTION AND EQUIPMENT CO. LTD. Vs. HUKAM NARAYAN SHARMA AND OTHER	August 5, 1993
EMPLOYEES STATE INSURANCE CORPORATION Vs. G N MATHUR	July 4, 1993
EMPLOYEES STATE INSURANCE CORPORATION Vs. WESTERN INDIA THEATRES LTD	July 20, 1993
EMPLOYEES STATE INSURANCE CORPORATION Vs. G N MATHUR	April 7, 1993
ENKAY TEXO FOOD INDUSTRIES LIMITED Vs. CONSITE ENGINEERING CO PRIVATE LIMITED	November 23, 1993
FARIDABANO SHAHABUDDIN KADRI Vs. SHAHABUDDIN MUZZARODDIN KADRI	January 21, 1993
FILTRONA INDIA LIMITED Vs. COMMISSIONER OF INCOME TAX	September 20, 1993
FOOD CORPORATION OF INDIA Vs. R M PATHARE	June 30, 1993
FOOJA GYANCHANDRA JOSHI Vs. UNITED INDIA INSURANCE CO	March 9, 1993
FORBES FORBES CAMPBELL AND COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX	September 6, 1993
FORT PROPERTIES PVT LIMITED Vs. COMMISSIONER OF INCOME TAX	July 16, 1993
FULCHAND AMBIKAPRASAD PANDE Vs. MANIKLAL BHORELAL SOMANI	June 15, 1993
G A RANDERIAN LTD Vs. UNION OF INDIA	June 24, 1993
GAMA DHANA VASAVE Vs. STATE OF MAHARASHTRA	March 17, 1993
GAMMON INDIA PVT LIMITED Vs. COMMISSIONER OF INCOME TAX	February 19, 1993
GANDHI ELECTRICAL ENGG CO Vs. COMMISSIONER OF INCOME TAX	March 1, 1993
GANDHI ELECTRICAL ENGG CO BOMBAY Vs. COMMISSIONER OF INCOME TAX BOMBAY	January 3, 1993
GANESH S O KISHANRAO LANDE Vs. STATE OF MAHARASHTRA	January 21, 1993
GANESH S/O KISHANRAO LANDE Vs. THE STATE OF MAHARASHTRA AND ANR.	January 20, 1993
GANGABAI Vs. TRAVELLERS LODGE GONDIA	February 18, 1993
GANGABAI Vs. JAGANNATH PARASHRAM KADAM	September 27, 1993
GANGADHAR NARSINGDAS AGRAWAL HUF Vs. COMMISSIONER OF INCOME TAX	August 24, 1993
GANI MANULAL ATAR Vs. MATHURBHAI	February 3, 1993
GARWARE PAINTS LTD Vs. UNION OF INDIA	March 31, 1993
GEAR ENTERPRISES Vs. MAFATLAL ENGINEERING INDUSTRIES LTD	October 7, 1993
GENERAL SECRETARY Vs. N A KADAM	March 5, 1993
GINNERS AND PRESSERS LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	May 7, 1993
GIRIDHARDAS VITHALDASH DEVI Vs. ADINATH SAHAKARI SAKHAR KARKHANA LTD	October 29, 1993
GITA SANAT NAIK Vs. CHRISTMAS EVE CO OPERATIVE HOUSING SOCIETY LTD	April 5, 1993
GLAXO LABORATORIES INDIA LIMITED Vs. COMMISSIONER OF INCOME TAX	September 13, 1993
GOA CARBON LTD Vs. COMMISSIONER OF INCOME TAX	September 24, 1993
GOA URBAN CO OPERATIVE BANK LTD Vs. REGISTRAR OF CO OPERATIVE SOCIETIES	November 23, 1993
GODFREY PHILIPS INDIA LIMITED Vs. COMMISSIONER OF INCOME TAX	March 31, 1993
GODFREY PHILLIPS INDIA LIMITED Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY	October 8, 1993
GODREJ SOAPS LIMITED Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY	April 3, 1993
GOODLAS NEROLAC PAINTS LIMITED Vs. UNION OF INDIA	March 11, 1993
GOPAL C SHARMA Vs. COMMISSIONER OF INCOME TAX	October 11, 1993
GOPAL KADAJI MULAY Vs. SUBHADRABAI SAKHARANJI DHENGEKAR	December 6, 1993
GOPAL SRINIVAS BANAHATTI Vs. STATE OF MAHARASHTRA	November 23, 1993
GOPIKRISHNA S KYAL Vs. MAHARASHTRA STATE ELECTRICITY BOARD	November 2, 1993
GOPINATH GOVINDRAO LATPATE Vs. STATE OF MAHARASHTRA	August 17, 1993
GOPINATH VASUDEO DATAR Vs. UNION OF INDIA	June 23, 1993
GORAKH @ BABA PATOLE Vs. GOVERNMENT OF MAHARASHTRA	April 21, 1993
GOVIND RAMCHANDRA DEO Vs. RAMABAI VASUDEO PANDIT	January 7, 1993
GOVINDRAO SOPANRAO KADAM Vs. GOPINATH S O VITHALRAO SAWARE	February 25, 1993
GREAT EASTERN SHIPPING COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX	September 15, 1993
GRENTEX AND COMPANY Vs. UNION OF INDIA	June 22, 1993
GUFFRAN MOHEMMAD HASAN KASAI Vs. STATE OF MAHARASHTRA	August 20, 1993
GUJARAT METAL BOX CO Vs. CEGAT	June 22, 1993
GULABI SANGTU DEVIDAS Vs. PREMA GOVINDA GAUNCAR	January 9, 1993
GULABI SANGTU DEVIDAS Vs. PREMA GOVINDA GAUNCAR	September 1, 1993
GURAMMA Vs. VAIJNATH	September 8, 1993
H AND R JOHNSON INDIA LIMITED Vs. MUNICIPAL COMMISSIONER THANE MUNICIPAL CORPORATION	February 3, 1993
H U VAIDYA Vs. GOVERNMENT OF MAHARASHTRA MEDICAL EDUCATION AND DRUGS DEPARTMENT	November 30, 1993
HARI JENA SATICHA Vs. DEVJI KRISHNA SATICHA	August 18, 1993
HARINAGAR SUGAR MILLS LIMITED Vs. COMMISSIONER OF INCOME TAX	June 14, 1993
HARITKRUSHI FALODHYAN CO OP SOCIETY LTD Vs. B R MAHAJAN ASST REGISTRAR OF CO OP SOCIETIES	October 6, 1993
HARIVILAS MADHAVPRASAD RUIA Vs. VIRAF ARDESHIR UDWADIA	September 29, 1993
HEMA RAJENDRA SHEVATE Vs. RAJENDRA BARIBHAU SHEVATE	September 16, 1993
HINDUSTAN CIBA GEIGY LIMITED Vs. PRAKASH CHANDAR JUNEJA	October 27, 1993
HINDUSTAN FERODO LIMITED Vs. COMMISSIONER OF INCOME TAX	February 15, 1993
HINDUSTAN HOSIERY INDUSTRIES Vs. UNION OF INDIA	July 9, 1993
HINDUSTAN LEVER EMPLOYEES UNION Vs. STATE OF MAHARASHTRA	September 15, 1993
HINDUSTAN SHIPYARD LIMITED Vs. ETPM A FOREIGN COMPANY	July 19, 1993
HINDUSTHAN LEVERS MAZDOOR SABHA Vs. STATE OF MAHARASHTRA	February 25, 1993
HIRALAL S O BHAGWANDAS GUPTA Vs. ULHAS S O KRISHNARAO HAMBARDE	July 4, 1993
HIRALAL S/O BHAGWANDAS GUPTA AND ORS. Vs. ULHAS S/O KRISHNARAO HAMBARDE	April 7, 1993
HIRAMAN S/O. PARAPPA KHARATMAL Vs. UNION OF INDIA AND ORS.	February 19, 1993
Hitochi Chonkiong Habib Awaz Vs. State of Maharashtra	February 24, 1993
HOTEL DEEPA Vs. STATE OF MAHARASHTRA	February 10, 1993
HOTEL REGAL PALACE Vs. PRASAD CHAMBERS PREMISES CO OP HSG SOCIETY LTD	February 1, 1993
HULGAVVA G KUNCHIKURVE Vs. GANGARAM YELLAPPA KUNCHIKURVE	January 29, 1993
HUSSAINKHAN HAIDER KHAN Vs. PANDURANG GOVIND BHATTA	September 6, 1993
ICI INDIA LIMITED Vs. PRESIDING OFFICER NATIONAL INDUSTRIAL TRIBUNAL	February 10, 1993
INAROO LIMITED Vs. COMMISSIONER OF INCOME TAX	February 12, 1993
INDIA TYRE AND RUBBER CO INDIA PVT LIMITED Vs. COMMISSIONER OF INCOME TAX	December 2, 1993
INDIAN BANK Vs. FUEL INJECTIONS LIMITED	July 26, 1993
INDIAN ENGINEERING AND COMMERCIAL CORPORATION PVT LIMITED Vs. COMMISSIONER OF INCOME TAX	March 2, 1993
INDIAN HOTELS CO LTD Vs. BHASKAR MORESHWAR KARVE	July 6, 1993
INDIAN HOTELS COMPANY LIMITED Vs. BHASKAR MORESHWAR KARVE	June 7, 1993
INDIAN OIL CORPORATION Vs. PARTHASARTHI	August 25, 1993
INDIAN PLASTICS LIMITED Vs. UNION OF INDIA	July 7, 1993
INDIAN TEXTILE Vs. GUJARAT STATE FINANCIAL CORPORATION	July 14, 1993
INTELLIGENCE OFFICER NARCOTICS CONTROL BUREAU BOMBAY Vs. KAMRUDDIN AHMED SHAIKH	April 11, 1993
INTELLIGENCE OFFICER NARCOTICS CONTROL BUREAU BOMBAY Vs. KAMRUDDIN AHMED SHAIKH	November 4, 1993
INTER GLOBE AIR TRANSPORT Vs. LEELA DESHPANDE	October 12, 1993
INTERNATIONAL GENERAL ELECTRIC CO INDIA LIMITED Vs. COMMISSIONER OF INCOME TAX	February 16, 1993
IRKAR D SHAHU Vs. BOMBAY PORT TRUST	June 10, 1993
IRKAR D SHAHU Vs. BOMBAY PORT TRUST	October 6, 1993
IVO BARBOSA RAJARAM BANDEKAR SIRIGAO MINES PVT LTD Vs. NARAYAN BANDEKAR AND SONS PVT LTD	March 23, 1993
IVRAN J SALDAAHA Vs. BARBARA	August 25, 1993
J K CHEMICALS LIMITED Vs. COMMISSIONER OF INCOME TAX	August 30, 1993
J M MOKASHI Vs. COMMISSIONER OF INCOME-TAX	March 13, 1993
J S SYDNEY Vs. UNION OF INDIA	June 15, 1993
JAGANNATH BHAGWANDAS SHRIVASTAV Vs. HARISH THADANI	February 12, 1993
JAGANNATH SADASHIV WAGHMARE Vs. SADASHIV TATYABA WAGHMARE	February 26, 1993
JAGDISH BALWANTRAO ABHYANKAR Vs. STATE OF MAHARASHTRA FB	April 28, 1993
JAMAL BALAM TAMBOLI Vs. SANGAMNER SHETKARI SAHAKARI SANGH LTD	January 8, 1993
JANAB SALEHBHAI SAHEB SAFIYUDDIN Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY	February 23, 1993
JANAKI R SHETTY Vs. COLLECTOR OF BOMBAY	March 5, 1993
JANATA SAHAKARI BANK LIMITED Vs. STATE OF MAHARASHTRA	March 12, 1993
JANATA SHIKSHAN PRASARAK MANDAL Vs. STATE OF MAHARASHTRA	November 4, 1993
JASWANT H DESAI Vs. CHAIRMAN AND MANAGING DIRECTOR MTNL	February 3, 1993
JASWANTSING D PATIL Vs. MANAGING DIRECTOR KITPLY INDUSTRIES CALCUTTA	January 6, 1993
JAWALWADI V K S VIKAS SEVA SOCIETY LTD Vs. STATE OF MAHARASHTRA	February 18, 1993
JAYSHREE Vs. DEAN GOVERNMENT AYURVEDIC COLLEGE NAGPUR	February 25, 1993
JET AIR PRIVATE LIMITED Vs. EMPLOYEES STATE INSURANCE CORPORATION	February 18, 1993
JOAO MANUAL SANTA RITA PIEDADE CAMARA AND ANOTHER Vs. MARUTI B. JAMUNI AND OTHERS	July 7, 1993
JOHN FERNANDES Vs. STATE	September 3, 1993
JOHNSON AND JOHNSON EMPLOYEES UNION Vs. PRINCIPAL SECRETARY MINISTRY OF LABOUR MANTRALAYA BOM	August 11, 1993
JUPITER ENGRAVERS Vs. UNION OF INDIA	August 20, 1993
JUTEX Vs. TELECOM DIVISIONAL MANAGER	January 5, 1993
JYOTI WIRE INDUSTRIES PRIVATE LTD Vs. UNION OF INDIA	April 2, 1993
JYOTI WIRE INDUSTRIES PRIVATE LTD Vs. UNION OF INDIA	April 21, 1993
JYOTSNA NALINIKANT KILACHAND Vs. NANDLAL KILACHAND INVESTMENT PRIVATE LIMITED	February 2, 1993
K R BHAGAT Vs. STATE OF MAHARASHTRA	August 3, 1993
KAIZER Vs. MUNICIAPL CORPORATION OF BOMBAY	July 27, 1993
KALPANABEN CHANDAN CHATARJI Vs. STATE OF MAHARASHTRA	September 17, 1993
KALYANJI G BHAGAT Vs. VIJAY BHARMAL	March 29, 1993
KALYANPUR KESHAV VENKATRAI PAI Vs. CORPORATION BANK	October 15, 1993
KAMLABAI AND OTHERS Vs. RAMDULAR	March 5, 1993
KANNANKANDI GOPAL KRISHNA NAIR Vs. PRAKASH CHUNDER JUNEJA	April 19, 1993
KANTI BHATTACHARYA Vs. K S PARMESHWARAN	February 23, 1993
KAPOOR SILK MILLS Vs. UNION OF INDIA	August 13, 1993
KARTARSING S O SARDARSINGH PARDESHI Vs. STATE OF MAHARASHTRA	February 18, 1993
KARTARSING S/O SARDARSINGH PARDESHI AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.	February 17, 1993
KASHINATH GOPAL KHAMBLE Vs. BOMBAY DYEING AND MFG CO LTD	October 25, 1993
KEDARNATH S SOMANI Vs. SNEH PARAG CO OPERATIVE HOUSING SOCIETY LTD	October 4, 1993
KELVINATOR OF INDIA LTD Vs. BLUE STAR LTD	October 21, 1993
KESHAV VENKATRAO SATHAWANW Vs. MINISTER OF STATE FOR CO OPERATION	June 24, 1993
KESHAVJI KARSONDAS Vs. COMMISSIONER OF INCOME TAX	September 30, 1993
KESHAVJI MEGHAJI DEDIYA Vs. STATE OF MAHARASHTRA	September 24, 1993
KGK ENTERPRISES Vs. DIVISIONAL MANAGER THE UNITED INDIA INSURANCE COMPANY LIMITED BOMBAY	March 3, 1993
KHALID KASAM SHAIKH Vs. STATE OF MAHARASHTRA	April 8, 1993
KHALID KASAM SHAIKH Vs. STATE OF MAHARASHTRA	August 4, 1993
KHAN RUKHSENA BANOO Vs. B S RAWANT ASSISTANT COLLECTOR OF CUSTOMS	June 15, 1993
KHANDELWAL INDUSTRIES PVT LIMITED Vs. COMMISSIONER OF INCOME TAX	February 4, 1993
KHATABAI Vs. BABULAL GAMBHIR BADGUJAR	June 15, 1993
KHONDARKI VIVIDH KARYAKARI CO OP SOC LTD Vs. STATE OF MAHARASHTRA	October 8, 1993
KIRAN SURESH NARANG Vs. SURESH GHANSHAMDAS NARANG	June 9, 1993
KIRIT DOSHI Vs. PUNJAB TOURISM DEVELOPMENT CORP LIMITED	August 26, 1993
KIRLOSKAR CUMMINS LTD Vs. UNION OF INDIA	June 10, 1993
KIRLOSKAR OIL ENGINES LIMITED Vs. COMMISSIONER OF INCOME TAX	March 31, 1993
KIRLOSKAR PNEUMATIC CO LTD Vs. COMMISSIONER OF SURTAX	December 9, 1993
KIRLOSKAR PNEUMATIC COMPANY LIMITED Vs. CST APPEALS	December 9, 1993
KISAN GINNING AND PRESSING CO OPERATIVE SOCIETY Vs. DIVISIONAL JOINT REGISTRAR CO OPERATIVE SOCIETIES AMRAVATI	March 2, 1993
KISAN S/O. YEMAJI KHARAT AND ORS. Vs. ZILLA PARISHAD, BULDANA	June 30, 1993
KISHAN NARAYAN PANDIT Vs. TUKARAM SHANKAR KALEBARE	March 3, 1993
KISHAN S O HANMANTRAO BHOSALE Vs. STATE OF MAHARASHTRA	October 21, 1993
KISHANDAS GULABCHAND KATARIA Vs. RUKMINI KISAN	January 3, 1993
KISHANDAS GULABCHAND KATARIA Vs. RUKMINI KISAN	February 3, 1993
KLASSIC CONSTRUCTION PVT. LTD. Vs. MAHARASHTRA HOUSING AND AREA DEVELOPMENT AUTHORITY	August 13, 1993
KOCHIKAR KETAN MANOHAR Vs. STATE OF MAHARASHTRA	October 18, 1993
KOPRAN CHEMICAL CO LTD Vs. SIGMA LABORATORIES	April 27, 1993
KOT HINDU STREE MANDAL TRUSTEES OF SHRI Vs. COMMISSIONER OF INCOME TAX	September 30, 1993
KOTHARI OPTICAL INDUSTRIES Vs. UNION OF INDIA	June 10, 1993
KRANTIKARI SURAKSHA RAKSHAK SANGHATANA Vs. S V NAIK	February 5, 1993
KRIMPEK SYNTHETICS Vs. INDUSTRIAL CREDIT AND INVESTMENT CORPORATION OF INDIA LIMITED	June 24, 1993
KRISHNA RAMA AMBOLKAR Vs. VITHOBA RUKMANNA AMBOLKAR	March 3, 1993
KULDEEPSINGH S O KESHARSINGH PABLA Vs. STATE OF MAHARASHTRA	June 30, 1993
KUMARI VIMAL RAMCHANDRA MESHRAM Vs. S D DATE	November 9, 1993
KURIAN BABU Vs. RESERVE BANK OF INDIA	March 5, 1993
L RODRIGUES Vs. SHASHI S MISHRA	August 19, 1993
LALITA SHIVAJI JAGATAP Vs. BANK OF INDIA	August 3, 1993
LALJI RAMDAS Vs. BHARATHU RAMSWAROOP YADAV	July 8, 1993
LANDON LIQUOR AGENCIES PVT LTD Vs. STATE OF MAHARASHTRA	April 28, 1993
LATA Vs. UNION OF INDIA	January 8, 1993
LATA PRABHUAPPA WARAD Vs. STATE OF MAHARASHTRA	February 24, 1993
LAXMAN G KORGAONKAR Vs. ORIENTAL INSURANCE CO LTD	August 20, 1993
LAXMAN SAWBA TIBILE Vs. DATTATRAYA DEO	August 27, 1993
LAXMAN WALU RAWLE Vs. SHANKAR MADHAVRAO KSHIRAGAR	August 12, 1993
LAXMI KISHORE TONSEKAR Vs. STATE OF MAHARASHTRA	February 16, 1993
LAXMI VITHOBA SHINDE Vs. KAMALESH CHANDRASENRAO PANSARE	February 5, 1993
LIFE INSURANCE CORPORATION OF INDIA Vs. BIMALA ROUTRAY	April 15, 1993
LILABAI Vs. STATE OF MAHARASHTRA	November 1, 1993
LILLADHAR KISHANCHAND GARG Vs. RAM LAKHAN MAGROO YADAV	September 2, 1993
LILY MENDES Vs. NIRVANA CO OPERATIVE HOUSING SOCIETY	August 27, 1993
LORCOM (PROTECTIVES) LTD Vs. LATA DANGARE	April 30, 1993
LUBRIZOL INDIA LIMITED Vs. COMMISSIONER OF INCOME TAX	September 13, 1993
LYPHIN CHEMICALS PVT LTD Vs. UNION OF INDIA	June 15, 1993
M F KATARIYA Vs. L H KATARIYA	October 5, 1993
M R RAJESHWARKAR FORMER JUDGE SMALL CAUSES COURT PUNE Vs. HIGH COURT OF JUDICATURE AT BOMBAY	August 12, 1993
M S PATEL AND COMPANY Vs. WORKMEN	October 1, 1993
M V NATU Vs. STATE OF MAHARASHTRA	February 24, 1993
M.A.E. PAES Vs. ROCHE PRODUCTS LTD. & ORS.	July 28, 1993
M/S. MOHAMMAD HUSEIN ABDUL KADIR BAKSHI & CO. Vs. REV. FR. J.F. SIOLKAR	July 8, 1993
MACHHINDRA KUNDALIK NALE Vs. VITHAL SENDU LOKHANDE	March 12, 1993
MADHAV KALYAN KULKARNI Vs. STATE OF MAHARASHTRA	April 27, 1993
MADHAV VINAYAK RAJWADE Vs. MAHANAGAR TELEPHONE NIGAM LIMITED	April 11, 1993
MADHAV VINAYAK RAJWADE Vs. MAHANAGAR TELEPHONE NIGAM LTD	November 4, 1993
MADHAVDAS DAMODARDAS GUJAR Vs. MAHADU KERU RAUT	March 9, 1993
MADHAVGOVINDRAO BUDHE Vs. EDUCATION OFFICER ZILLA PARISHAD NAGPUR	November 4, 1993
MADHAVRAO KESHAVRAO SURWASE Vs. JANKABAI	July 20, 1993
MADHUKAR CHANDAR ALIAS RAMCHANDRA PATIL Vs. STATE OF MAHARASHTRA	January 25, 1993
MADHUKAR SADASHIV THIGALE Vs. MAHARASHTRA STATE CO OP COTTON GROWERS MARKETING FEDERATION LTD	August 10, 1993
MADHUSUDAN DHONDU PARKAR Vs. VANDANA MADHUSUDAN PARKAR	August 25, 1993
MADHUSUDAN GORDHANDAS AND CO Vs. COMMISSIONER OF INCOME TAX	October 20, 1993
MAFATLAL FINE SPG AND MFG COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX	October 1, 1993
MAFATLAL FINE SPG AND WVG CO LTD Vs. COMMISSIONER OF INCOME TAX	February 24, 1993
MAHADEO BARUJI PARSHIVE Vs. RESIDENT DEPUTY COLLECTOR, CHANDRAPUR	July 8, 1993
MAHADEO NATHUJI PATIL Vs. SURJABAI KHUSALCHAND LAKKAD	November 2, 1993
MAHADEO SAKHARAM SASANE Vs. TATA MILLS LTD. AND ORS.	September 13, 1993
MAHADEORAO GULABRAO BHUIBAR Vs. STATE OF MAHARASHTRA	March 1, 1993
MAHARASHTRA AGRO CHEMICALS AND FERTILIZERS Vs. DEORAM BABURAO GAVADE	August 4, 1993
MAHARASHTRA ELECTRICITY BOARD Vs. V DINKAR SADASHIV SANE	March 29, 1993
MAHARASHTRA EXPLOSIVES LIMITED Vs. SADIQ & COMPANY	October 29, 1993
MAHARASHTRA STATE CO-OP COTTON GROWERS MARKETING FEDERATION LTD AND ORS Vs. MAHARASHTRA STATE CO-OP COTTON GROWERS MARKETING FEDERATION EMP UNION AND ORS	January 1, 1993
MAHARASHTRA STATE FINANCIAL CORPN Vs. OFFICIAL LIQUIDATOR BOMBAY H C	July 16, 1993
MAHARASHTRA STATE FINANCIAL CORPORATION Vs. VIJAY TUKARAM DESAI	August 27, 1993
MAHARASHTRA STATE ROAD TRANSPORT CORPN Vs. CONCILIATION OFFICER	June 9, 1993
MAHARASHTRA STATE ROAD TRANSPORT CORPORATION Vs. S V NAIK	February 18, 1993
MAHARASHTRA STATE ROAD TRANSPORT CORPORATION Vs. T A GAVANDEE	July 28, 1993
MAHARASHTRIYA MANDAL Vs. UNIVERSITY OF POONA	August 16, 1993
MAHAVIRPRASAD S O HANUMANDAS SHARMA Vs. SURENDRA AMBALAL KHATRI	December 14, 1993
MAHESH LAXMAN GANDHI AND OTHERS Vs. STATE OF MAHARASHTRA AND OTHERS	February 12, 1993
MAHESH SAHAKARI BANK LTD Vs. VISHNU DATTATRAYA GHODAKE	August 13, 1993
MAHESH TEXTILES PRIVATE LIMITED Vs. MAFATLAL ENGINEERING INDUSTRIES LIMITED	July 10, 1993
MAHIBUBSAHEB ABDUL RAHIMAN HADDIWALA Vs. IDDHESHWAR DEVASTHAN	August 27, 1993
MAHINDRA AND MAHINDRA LTD Vs. S A PATIL	March 10, 1993
MAHINDRA UGINE STEEL COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX	April 12, 1993
MALABI BHIYALAL GEDAM Vs. VIDARBHA TOBACCO PRODUCTS PVT LTD	July 27, 1993
MANDOVI PELLETS LTD Vs. REGIONAL PROVIDENT FUND COMMISSIONER FOR GOA	December 16, 1993
MANGAL PANDHARINATH SATHE Vs. PANDHARINATH ARJUN SATHE	March 23, 1993
MANGALA ARVIND CHAVAN Vs. ARVIND SHANTARAM CHAVAN	February 24, 1993
MANGALAGAURI TRIKAMALAL VERMA Vs. KAMAL ANIL ADHIYA	March 9, 1993
MANGALDAS N VERMA CHARITABLE TRUST TRUSTEES OF Vs. COMMISSIONER OF INCOME TAX	February 22, 1993
MANGESH DHARMARAJ KOLI Vs. S RAMAMURTHI COMMISSIONER OF POLICE GR BOM	June 16, 1993
MANGLA BROTHERS Vs. UNION OF INDIA	June 16, 1993
MANIKRAO ABAJI THONGE Vs. STATE OF MAHARASHTRA	April 2, 1993
MANIKRAO ABAJI THONGE Vs. STATE OF MAHARASHTRA	February 4, 1993
MANIRAM S O NAYANSINGH THAPA Vs. RICHARDSON AND CRUDDAS 1972 LIMITED	January 28, 1993
MANJESHWAR VISHWANATH Vs. NEW INDIA ASSURANCE COMPANY LIMITED	March 9, 1993
MANJUM NISSAR YERUNKAR Vs. UNITED INDIA INSURANCE CO	August 13, 1993
MANOHAR PEERAJI VASUDEO (BAGADI) Vs. STATE OF MAHARASHTRA	February 10, 1993
MANUBHAI PARAGJI VASHI Vs. UNIVERSITY OF BOMBAY	January 22, 1993
MARIO RAPOSO S/O ROLAND RAPOSO Vs. H M BHANDARKAR	December 14, 1993
MATHER AND PLATT I LTD Vs. COMMISSIONER OF INCOME TAX	November 7, 1993
MATLUB KHAN REHMAT KHAN Vs. STATE OF MAHARASHTRA	January 21, 1993
MAVJI MULJI MERCHANT Vs. STATE OF MAHARASHTRA	February 22, 1993
MAVJI R. SHAH Vs. MUNICIPAL CORPN. OF GREATER BOMBAY	January 21, 1993
MAYADEVI KRISHNA LULLA Vs. BYCULLA SERVICE INDUSTRIES PREMISES CO OPERATIVE SOCIETY LTD	May 14, 1993
MAYARAM RAMSINGH JAT Vs. STATE OF MAHARASHTRA	February 15, 1993
MAZDOOR CONGRESS Vs. N L BHALCHANDRA MEMBER INDUSTRIAL COURT BOMBAY	March 9, 1993
MAZDOOR CONGRESS Vs. N L BHALCHANDRA	September 3, 1993
MEENA GOPALKRISHNA MUDILIYAR Vs. STATE OF MAHARASHTRA	April 28, 1993
MEENA NARAYAN IDNANI Vs. COLLECTOR OF BOMBAY	February 23, 1993
MEENA VASANTRAO BHAVE MRS Vs. SASWAD MALL EDUCATION SOCIETY	October 15, 1993
MEGHJIBHAI P BHANUSHABI Vs. STATE OF MAHARASHTRA	November 3, 1993
MEGHJIBHAI P BHANUSHABI Vs. STATE OF MAHARASHTRA	March 11, 1993
MEHARUNNISSA KHAN Vs. KAMLESH NAIK	July 16, 1993
MEHERBAI N MULLA Vs. COMMISSIONER OF INCOME TAX	June 14, 1993
MEHERBAI N SETHNA MRS Vs. COMMISSIONER OF INCOME TAX	September 17, 1993
MEHTA CINEMA ENTERPRISES P LTD Vs. COMMISSIONER OF INCOME TAX	August 26, 1993
MELANIE FIALHO Vs. MALCOLM FRANCIS PEREIRA	March 15, 1993
MELMOULD CORPORATION Vs. COMMISSIONER OF INCOME TAX	February 11, 1993
METAL DISTRIBUTORS LTD Vs. UNION OF INDIA	June 11, 1993
METALMAN PIPE MFG CO PVT LTD Vs. UNION OF INDIA	July 28, 1993
MICRON COMPUTERS Vs. PROGRESSIVE CO OPERATIVE BANK LTD	September 27, 1993
MINOO H MODY Vs. HEMANT D VAKIL	July 16, 1993
MINOO H MODY Vs. HEMANT D VAKIL	March 16, 1993
MITHAILAL S O RAJARAM SAHU Vs. STATE OF MAHARASHTRA	April 30, 1993
MOHAMMAD ASLAM BADRUDDIN SHAIKH Vs. S K BAPAT COMMISSIONER OF POLICE	January 18, 1993
MOHAMMAD ASLAM BADRUDDIN SHAIKH Vs. S.K. BAPAT	June 17, 1993
MOHAMMAD JAVED ABDUL AZIZ SHAIKH Vs. D K JAIN PRINCIPAL SECRETARY PREVENTIVE DETENTION TO THE GOVERNMENT OF MAHARASHTRA HOME DEPARTMENT	September 22, 1993
MOHAMMAD YUSUFKHAN GULZARKHAN Vs. MOGALBEG DURBEG SINCE DECD AS PER L RS	January 9, 1993
MOHAN ANANT JOSHI Vs. STATE OF MAHARASHTRA	June 18, 1993
MOHAN GANESH DHARMADHIKARI Vs. DAYANO NANA PATIL	February 18, 1993
MOHAN SIROYA Vs. PRINCIPAL S S V P SANSTHAS COLLEGE OF ENGINEERING DHULE	August 26, 1993
MOHAN SITARAM KHANOLKAR Vs. DANIL JOSEPH D SOUZA	July 9, 1993
MOHANJI MAKHIJANI Vs. D G BILANI	July 14, 1993
MOHATTA NAGAR CO OPERATIVE HSG SOC LIMITED Vs. VISHRAM KHIMJI AND SONS	September 17, 1993
MOHD HUSSAIN BABAMIYAN RAMZAN Vs. STATE OF MAHARASHTRA	December 1, 1993
MOKASHI J M DR Vs. COMMISSIONER OF INCOME TAX	July 13, 1993
MORARJEE GOCULDAS SPINNING AND WEAVING COMPANY LIMITED Vs. BANSAL P N	June 29, 1993
MOTANI INDUSTRIES Vs. UNION OF INDIA	July 28, 1993
MOTIBAI SARVOTHAM PAI CANO Vs. MARIA ELSA DO PERPETUO SOCORRO MOTA	March 8, 1993
MRS. RUBABAI WIDOW OF ABDUL-HUSSEIN MULLA MOHOMEDALLY AND ORS. Vs. MUNICIPAL CORPORATION OF GR. BOM. AND ANR.	June 9, 1993
MUKUL HARKISONDASS DALAL Vs. JAYESH RAMNIKLAL DOSHI	December 15, 1993
MULIBAI MENGRAJ SHAH Vs. MANGILAL CHUNILAL PARMAR	March 3, 1993
MUMBAI MAZDOOR SABHA Vs. S A PATIL	February 10, 1993
MUNICIPAL CORPN OF GR BOMBAY Vs. DEVIDAYAL ELECTRONICS AND WIRES LTD	March 1, 1993
MUNICIPAL CORPORATION OF GREATER BOMBAY Vs. GUNDECHA BROS	February 18, 1993
MUNICIPAL CORPORATION OF GREATER BOMBAY Vs. BEST WORKERS UNION	March 2, 1993
MUNICIPAL CORPORATION OF GREATER BOMBAY Vs. MADHAV SHANKAR PENDSE	May 3, 1993
MUNICIPAL CORPORATION OF GREATER BOMBAY Vs. ASSOCIATED ENGINEERS	April 29, 1993
MUNICIPAL CORPORATION OF GREATER BOMBAY Vs. S E PHADTARE	November 30, 1993
MUNICIPAL CORPORATION OF GREATER BOMBAY Vs. NORBERT AGUIAR	November 6, 1993
MUNICIPAL CORPORATION OF GREATER BOMBAY Vs. PATEL ENGINEERING COMPANY LIMITED	September 21, 1993
MUNILAL HARILAL Vs. SHREJI TEXTILE MILLS	June 8, 1993
MUNJABA SUKHDEO KHETRE Vs. DEVGIRI SHIKSHAN PRAARAK MANDAL	July 14, 1993
N D BHATT INSPECTING ASST COMMR OF INCOME TAX Vs. I B M WORLD TRADE CORPORATION	July 21, 1993
N T C S M LTD Vs. M E MOHADIKAR	October 4, 1993
NAGAR WACHAN MANDIR PANDHARPUR Vs. AKBARALLI ABDULHUSEN AND SONS	March 4, 1993
NAGPUR MUNICIPAL CORPORATION Vs. NAGPUR MAHANAGAR PALIKA SAMANVAYA CHIKITSAK SANGH NAGPUR	July 5, 1993
NAINA RAVINDRA NAKTE Vs. COMMISSIONER OF POLICE	April 21, 1993
NAIR COAL SERVICES P LTD Vs. MAHARASHTRA STATE ELECTRICITY BOARD	April 16, 1993
NAMA PADU HUDAR Vs. STATE OF MAHARASHTRA	February 26, 1993
NANCY JAMSHED ADAJANIA Vs. STATE OF MAHARASHTRA	April 23, 1993
NAND KISHORE VISHWANATH NEWARE Vs. STATE OF MAHARASHTRA	February 26, 1993
NANDANVAN CO OPERATIVE INDUSTRIAL ESTATE LIMITED THANE Vs. MUNICIPAL COUNCIL THANE	December 10, 1993
NANDED CITY DEVELOPMENT COMMITTEE Vs. STATE OF MAHARASHTRA	November 11, 1993
NANDKISHORE MADANGOPAL BAHETI Vs. DATTATRAYA RANGNATH BAHIRAT	July 21, 1993
NANDRAM KANIRAM Vs. N B RAHATEKR	July 23, 1993
NANJI RANCHODDAS TAWADIA Vs. STATE OF MAHARASHTRA	July 23, 1993
NAPLES CO OP HOUSING SOC LTD Vs. VIMLADEVI MUKUT SAH	June 16, 1993
NARAINJI VISHRAM CHHATBAR Vs. KIRAN GAJENDRA MEHTA	October 25, 1993
NARANGA HOTELS PRIVATE LTD Vs. UNION OF INDIA	July 16, 1993
NARAYAN BABAN INGLE Vs. STATE OF MAHARASHTRA	April 20, 1993
NARAYAN JAYRAM JADHAV Vs. NARAYAN RAMCHANDRA SHASTRI	February 18, 1993
NARAYAN KISAN GADE Vs. MACHCHINDRANATH KUNDLIK TARADE AND ANOTHE	September 17, 1993
NARAYAN LAXMAN GILANKAR Vs. UDAYKUMAR KASHINATH KAUSHIK	September 30, 1993
NARAYAN MEGHA GOHIL Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY	February 15, 1993
NARAYANDEVI TULSHIRAM PALLOD Vs. DATTATRAYA MARUTI BAWALEKAR	April 16, 1993
NARENDRA MAFATLAL MEHTA Vs. UNION OF INDIA	June 23, 1993
NARSINGGIRJI MILLS Vs. ABDUL RASHID LADLESAB SHAIKH	September 28, 1993
NASEERA BEGUM Vs. SYED HABIBUR REHMAN	October 5, 1993
NASHIK WORKERS UNION Vs. MAHINDRA & MAHINDRA LTD. & ORS.	August 27, 1993
NATHMAL KISANLALJI GOENKA Vs. ASSTT. CHARITY COMMISSIONER	November 2, 1993
NATIONAL INSURANCE COMPANY LIMITED Vs. DEEPAK ASSOCIATES	April 15, 1993
NATIONAL MARKETING CORPORATION Vs. REGIONAL PROVIDENT FUND COMMISSIONER	July 29, 1993
NATIONAL ORGANIC CHEMICAL INDUSTRIES LIMITED Vs. COMMISSIONER OF INCOME TAX	February 10, 1993
NATIONAL ORGANISATION OF BANK WORKERS FEDERATION OF TRADE UNIONS Vs. UNION OF INDIA	February 10, 1993
NATIONAL RADIO AND ELECTRONICS CO LTD Vs. UNION OF INDIA	June 10, 1993
NATIONAL RAYON CORPORATION LTD Vs. UNION OF INDIA	July 13, 1993
NATIONAL TEXTILE CORPORATION (SOUTH MAHARASHTRA) LTD. Vs. MOHAN SUGAN NAIK & ORS.	July 19, 1993
NATIONAL TEXTILE CORPORATION MAHARASHTRA NORTH LIMITED Vs. RASHTRIYA MILL MAZDOOR SANGH MAZDOOR MANZIL	February 18, 1993
NAV KETAN INTERNATIONAL FILMS PVT LIMITED Vs. COMMISSIONER OF INCOME TAX	November 22, 1993
NAVALMAL CHUNILAL BHANDARI AND OTHERS Vs. RAMCHANDRA KASHINATH SATPUTE	April 2, 1993
NAVARATAN KOTHARI Vs. DIVISIONAL MANAGER UNITED INDIA INSURANCE COMPANY LIMITED MADRAS	August 26, 1993
NAVNIT DAYABHAI PATEL Vs. AMBICA NAVNIT PATEL	August 26, 1993
NAVSARI COTTON AND SILK MILLS LTD Vs. UNION OF INDIA	July 20, 1993
NAYANTARA G AGRAWAL Vs. COMMISSIONER OF INCOME TAX	August 26, 1993
NEEL KAMAL HOSIERY Vs. ORIENTAL INSURANCE COMPANY LIMITED	August 24, 1993
NEHAWA STEEL TRADERS Vs. UNION OF INDIA	August 4, 1993
NEO-SHINE VARNISHES Vs. UNION OF INDIA	June 9, 1993
NETAJI PURSOTTAM BAHIRE Vs. STATE OF MAHARASHTRA	April 26, 1993
NEW EXCELSIOR THEATRE PVT LIMITED Vs. COMMISSIONER OF INCOME TAX	December 10, 1993
NEW HIND TEXTILE MILLS Vs. RAMNATH DAGDU MUNGSE	July 20, 1993
NEW INDIA ASSURANCE CO. LTD Vs. KAMALABAI	April 28, 1993
NEW INDIA ASSURANCE CO. LTD Vs. MAHARBANO SULTANABI RAJJAKKHAN	November 23, 1993
NEW MAHALAKSHMI SILK MILLS PVT LIMITED Vs. COMMISSIONER OF INCOME TAX	September 9, 1993
NEW STANDARD ENGG CO LTD Vs. UNION OF INDIA	June 30, 1993
NIRANJAN ISHWARLAL JOSHI Vs. STATE OF MAHARASHTRA	August 5, 1993
NIRMAL TEJNATH DHAR Vs. MATRU SEWA SANGH MAHAL NAGPUR	February 4, 1993
NITIN CASTINGS LTD Vs. UNION OF INDIA	June 30, 1993
NITIN D SHANVI Vs. STATE OF MAHARASHTRA	January 9, 1993
NIVRUTTI FAKIRA SHINDE Vs. FAKIRA DAGDU SHINDE & ORS.	February 2, 1993
NIZAM BABAMIYA BHATTI Vs. A S SAMRA COMMISSIONER OF POLICE GREATER BOMBAY	November 3, 1993
NUCRON PHARMACEUTICALS PVT LTD Vs. INTERNATIONAL PHARMACEUTICALS	March 1, 1993
OFFICIAL LIQUIDATOR HIGH COURT BOMBAY Vs. TARU JETHMAL LALVANI	May 8, 1993
OFFICIAL LIQUIDATOR HIGH COURT BOMBAY Vs. TARU JETHAMAL LALVANI	August 5, 1993
OIL & NATURAL GAS COMMISSION Vs. DAI-ICHI KARKARIA PVT LTD	December 15, 1993
OIL AND NATURAL GAS COMMISSION Vs. OFFSHORE ENTERPRISES INC	November 12, 1993
OIL AND NATURAL GAS COMMISSION Vs. OFF SHORE ENTERPRISES INC	December 11, 1993
OMNITEX INDUSTRIES INDIA LTD Vs. REGIONAL MANAGER UNITED INDIA INSURANCE CO	November 3, 1993
OMPRAKASH Vs. CITY AND INDUSTRIAL DEVELOPMENT CORP OF MAH LIMITED	June 29, 1993
OMPRAKASH TULSIRAM AGGARWAL Vs. BOARD OF TRUSTEES OF THE PORT OF BOMBAY	May 3, 1993
OMPRAKASH TULSIRAM AGGARWAL AND ORS. Vs. THE BOARD OF TRUSTEES OF THE PORT OF BOMBAY	March 5, 1993
ORIOLE EXPORTS PVT LTD Vs. UNION OF INDIA	July 28, 1993
OSWAL FERTILIZERS CORPORATION Vs. COMMISSIONER OF INCOME TAX	September 3, 1993
OSWAL WOOLLEN MILLS LTD Vs. UNION OF INDIA	June 16, 1993
OUDH SUGAR MILLS LIMITED Vs. COMMISSIONER OF INCOME TAX	December 16, 1993
P B ABDUL REHMAN Vs. DIRECTOR GENERAL OF SHIPPING	April 22, 1993
P M SHAH Vs. COMMISSIONER OF INCOME TAX	September 9, 1993
PADAMJEE PULP AND PAPER MILLS LIMITED Vs. COMMISSIONER OF INCOME TAX	October 26, 1993
PADMA NAIR Vs. DEPUTY COLLECTOR	July 28, 1993
PADMAVATI S. KOTIAN Vs. MARUTI GOVIND BELOSE	June 7, 1993
PAI PAPER AND ALLIED INDUSTRIES PVT LIMITED Vs. COMMISSIONER OF INCOME TAX	September 1, 1993
PANDHARINATH BABURAO PATIL & ANR. Vs. TRYMBAK BABURAO PATIL	April 20, 1993
PANDIAN KANAPPAN NADAR Vs. STATE OF MAHARASHTRA	June 29, 1993
PANDIT S O JEMALA RATHOD Vs. STATE OF MAHARASHTRA	July 15, 1993
PANDURANG NARAYAN DESHMUKH Vs. ANJIRABAI PARVATI GUJAR	February 26, 1993
PANDURANG NARAYANDAS SARDA Vs. STATE OF MAHARASHTRA, D. J. R. CO	March 3, 1993
PAPAYA CHINAYA MUTHWAS Vs. STATE OF MAHARASHTRA AND ANR.	February 10, 1993
PAPAYA CHINAYA MUTHWAS Vs. STATE OF MAHARASHTRA	October 2, 1993
PARASHARAM PANDURANG SHEVALE Vs. STATE OF MAHARASHTRA	June 23, 1993
PARESHBHAI RAOJIBHAI PATEL Vs. MAHARASHTRA STATE R.T.C.	November 23, 1993
PARMANAND INDUSTRIES Vs. UNION OF INDIA	August 4, 1993
PARSHURAM KATHOD GAIKAR Vs. PANDU MAHADU HARD	September 17, 1993
PARSHWANATH CO OPERATIVE HOUSING SOCIETY LTD Vs. ASHOK POPATLAL	September 14, 1993
PARVATIBAI BABAN SHINDE Vs. STATE OF MAHARASHTRA	August 16, 1993
PARWANI BUILDERS Vs. KONKAN RAILWAY CORPORATION LTD	March 2, 1993
PEARL MANSION CO-OPERATIVE HOUSING SOCIETY LIMITED Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY	February 9, 1993
PESI SHROFF Vs. STATE OF MAHARASHTRA AND OTHERS	February 5, 1993
PESI SHROFF Vs. STATE OF MAHARASHTRA	May 2, 1993
PEST CONTRAL INDIA PRIVATE LIMITED Vs. PEST CONTROL INDIA PRIVATE LIMITED EMPLOYEES ALL INDIA UNION	February 26, 1993
PETER DSLIVA Vs. MANAK LAXMAN VAITI	February 17, 1993
PHALTAN SUGAR WORKS LIMITED Vs. COMMISSIONER OF INCOME TAX	March 3, 1993
PHALTAN SUGAR WORKS LIMITED Vs. COMMISSIONER OF WEALTH TAX	August 27, 1993
PHALTAN SUGAR WORKS LIMITED Vs. COMMISSIONER OF INCOME TAX	September 17, 1993
PHALTAN SUGAR WORKS LIMITED Vs. COMMISSIONER OF INCOME TAX	September 16, 1993
PHENOWELD POLYMER PVT LTD Vs. UNION OF INDIA	June 25, 1993
PHEROZE ARDESHIR IRANI & ANR. Vs. RUSTOM ARDESHIR IRANI	August 21, 1993
PLAS FAB PVT LIMITED Vs. COMMISSIONER OF INCOME TAX	July 13, 1993
PLAS-FAB PVT LTD Vs. COMMISSIONER OF INCOME-TAX	March 13, 1993
PLASTIKA INDUSTRIES Vs. UNION OF INDIA	March 3, 1993
PLASTIKA INDUSTRIES Vs. UNION OF INDIA	March 4, 1993
POCHANNA S O PATANNA CHIPPAWAR Vs. STATE OF MAHARASHTRA	March 12, 1993
POLYNOVA INDUSTRIES LIMITED Vs. UNION OF INDIA	September 23, 1993
POPULAR COLOUR LAB PVT LTD Vs. UNION OF INDIA	November 5, 1993
POPULAR SERVICE CENTRE Vs. BHARAT PETROLIUM CORPORATION	July 30, 1993
PRABHA S KUMAR Vs. STATE OF MAHARASHTRA	February 7, 1993
PRABHA S. KUMAR Vs. STATE OF MAHARASHTRA, THROUGH DY. DIRECTOR OF EDUCATION	July 2, 1993
PRABHAKAR KUSHABA HAGWANE Vs. YASHWANT BHAU HAGWANE SINCE DEED	August 4, 1993
PRABHAKAR NARAYAN PACHUNDKAR (PATIL) Vs. VASANT MORESHWAR DEO & ORS.	June 15, 1993
PRABHAKAR RAJARAM AKOLKAR Vs. RUKAMINIBAI DWARKANATH MOGHE	March 29, 1993
PRABHAKAR S O RAMCHANDRA DESHPANDE Vs. ZILLA PARISHAD AKOLA	February 4, 1993
PRABHULAL MAVJI BHATT AND OTHERS Vs. LILADHAR K. GALA AND OTHERS	February 4, 1993
PRADEEP AMBADAS SHINDE Vs. STATE OF MAHARASHTRA	July 15, 1993
PRAFULLE ANANT GAWDE Vs. MADHUKATR A KARNADE	February 25, 1993
PRAKASH ARJUN ADSULE Vs. SUNANDA PRAKASH ADSULE	April 20, 1993
PRAKASH COTTON MILLS PVT LIMITED Vs. COMMISSIONER OF INCOME TAX	February 11, 1993
PRAKASH G DESHPANDE Vs. LATA V KULKARNI	April 12, 1993
PRAKASH R SHENAI Vs. SYNDICATE BANK	May 19, 1993
PRAKASH S O TOLARAM LALWANI Vs. UNION OF INDIA	July 30, 1993
PRAKASHKUMAR NEMICHAND PARAKH Vs. COLLECTOR OF NASHIK	March 23, 1993
PRASAD VASANT TIKLE Vs. SOLEKAHNA PRAAAD TIKLE	March 3, 1993
PRASAD VASANT TILKE Vs. SULEKAHNA PRASAD	March 3, 1993
PRATAP BAGARAM BANE & ORS. Vs. MAHARASHTRA HOUSING AND AREA DEVELOPMENT AUTHORITY & ORS.	July 14, 1993
PRATAPSINGH MOHANSINGH PARDESHI Vs. LAXMIKANT REVACHAND BHOJWANI AD ANOTHER	November 24, 1993
PRAVINA Vs. BHARAT	January 6, 1993
PRAYAGBAI Vs. RAMCHANDRA S O BAPU PURI	August 19, 1993
PREM ALIAS SANTOSH S O JIVANDAS SATIJA Vs. STATE OF MAHARASHTRA	February 12, 1993
PREMIER AUTOMOBILES LTD Vs. SHAIKH JALALUDDIN	February 9, 1993
PREMRAJ PHOUJMAL Vs. PRAKASH CHAND BORA	February 19, 1993
PRESIDENCY POST MASTER Vs. U SHANKER RAO	April 15, 1993
PRINCIPAL BHARTIYA MAHAVIDYALAYA Vs. RAMAKRISHNA WASUDEO LAHUDKAR	June 22, 1993
PRITHVIRAJ S O AMBALAL PATEL Vs. BHUPENDRA S O JASUBHAI PATEL	January 6, 1993
PROCTER AND GAMBLE INDIA LIMITED Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY	September 27, 1993
PUNE ART INDUSTRIES Vs. NARAYAN KASHINATH DATE	January 20, 1993
PUNJABI GHASITARAM HALWAI KARACHIWALA Vs. SAHADEO SHIVRAM PAWAR	February 8, 1993
PUNJABI GHASITARAM HALWAI KARACHIWALA Vs. SAHADEV SHIVRAM PAWAR OF BOMBAY	August 2, 1993
PUNJABRAO KRISHI VIDYAPEETH AKOLA Vs. GENERAL SECRETARY KRISHI VIDYAPEETH KAMGAR UNION	June 29, 1993
PURSHOTTAM VINAYAK SHINDIKAR Vs. KHUSHALSINGH GANGARAMSINH RAJPUT	August 27, 1993
PUSHPA ANIL SHARMA Vs. ANIL SHIVMURTHY SHARMA	September 15, 1993
PUSHPALATA WIFE OF H RAJEEV ADMANTHAYA Vs. STATE OF MAHARASHTRA	February 23, 1993
PWD SC ST AND OBC EMPLOYEES COUNCIL Vs. STATE OF MAHARASHTRA	July 16, 1993
R Vs. S	April 19, 1993
R B I Vs. J P L BANK OF CREDIT AND COMMERCE INTERNATIONAL OVERSEAS LTD	November 12, 1993
R D ALLOYS Vs. UNION OF INDIA	June 18, 1993
R K AGARWAL Vs. HARISHCHANDRA RANJITSINGH	October 28, 1993
R K CHEMICALS Vs. UNION OF INDIA	June 15, 1993
R M GANDHI Vs. K T ROLLING MILLS PVT LTD	July 12, 1993
R R TODIWALLA Vs. COMMISSIONER OF INCOME-TAX	June 16, 1993
R S KINI Vs. COMMISSIONER OF INCOME TAX	July 13, 1993
R.W. KHAN Vs. THE HONBLE CHIEF JUSTICE, AND DISCIPLINARY AUTHORITY, HIGH COURT OF BOMBAY & ORS.	February 12, 1993
RAGHUNATH VISHNU PATIL Vs. R N GAVANDE	March 11, 1993
RAJARAM BAPU PAWAR Vs. STATE OF MAHARASHTRA	August 26, 1993
RAJASTHAN SPINNING AND WEAVING MILLS LTD Vs. UNION OF INDIA	June 30, 1993
RAJDEVENDRA PANDE Vs. ANJALI DINKAR KUKDE	March 3, 1993
RAJENDRA S O SURYABAHAN SALUNKE Vs. STATE OF MAHARASHTRA	November 26, 1993
RAJENDRA SHANKARRAO GIRL Vs. STATE OF MAHARASHTRA	August 16, 1993
RAJENDRA SHANTARAM CHAVAN Vs. EXECUTIVE ENGINEER	October 27, 1993
RAJKUMAR BUTTAN Vs. KRANTIDEVI RAJKUMAR BUTTAN	September 1, 1993
RAJNIKANT BROS Vs. COMMISSIONER OF INCOME TAX	September 24, 1993
RAJU Vs. STATE OF MAHARASHTRA	September 12, 1993
RAJU JAMNADAS BHANGADIYA Vs. KANTHIKAR AND RATHI AUTOMOTIVE PRIVATE LIMITED	November 10, 1993
RAJU KRISHNASINGH THAKUR Vs. STATE OF MAHARASHTRA THROUGH	December 9, 1993
RALLIS (INDIA) LIMITED Vs. UNION OF INDIA	January 6, 1993
RAM S O SAKHARAM KOLEKAR Vs. STATE OF MAHARASHTRA	September 6, 1993
RAMACHANDRA S/O VITHOBA GOCHE Vs. NAMDEO S/O RAGHUNATH BHOYAR AND OTHERS	November 2, 1993
RAMANAND LAXIMIDHAR KUNDE Vs. SPECIAL LAND ACQUISITION OFFICER SELAULIM IRRIGATION PROJECT SANGUEM GOA	August 19, 1993
RAMARAO GOVIND RAO KADU Vs. STATE OF MAHARASHTRA	December 10, 1993
RAMASHANKAR SITARAMJI GUPTA Vs. STATE OF MAHARASHTRA	November 4, 1993
RAMAVADH RAMMATHORAN KANOJIA Vs. V V SAVAJI	August 6, 1993
RAMBHAI N. PATEL Vs. KESAR SINGH BAIDWAN	February 23, 1993
RAMCHANDRA MAHADEO SURYAVANSHI Vs. DADU NANA SURYAVANSHI	March 16, 1993
RAMCHANDRA S O VASUDEO PATANKAR Vs. MANDAKINI	July 27, 1993
RAMDAS BABA SAHEBSHITKAL Vs. STATE OF MAHARASHTRA	December 8, 1993
RAMDAS KONDAJI PEKHALE Vs. STATE OF MAHARASHTRA	June 18, 1993
RAMESH BALKRISHNA KARKHANIS Vs. URMILA UDHAVRAO INGALE & ORS.	March 26, 1993
RAMESH KUMAR JHAMB Vs. OFFICIAL ASSIGNEE HIGH COURT BOMBAY	April 3, 1993
RAMESH RAMTIRATH MAKHIJA Vs. SAPNA RAMESHMAKHIJA	April 19, 1993
RAMESH SINGH S O SUNDER SINGH THAKUR Vs. STATE OF MAHARASHTRA	April 13, 1993
RAMJI DUDA MAKWANA Vs. STATE OF MAHARASHTRA	August 13, 1993
RAMJI DUDA MAKWANA Vs. STATE OF MAHARASHTRA	August 12, 1993
RAMKISAN ONKARMAL AGRAWAL Vs. STATE OF MAHARASHTRA	April 29, 1993
RAMKISHAN BHANUDAS SHINDE Vs. STATE OF MAHARASHTRA	April 28, 1993
RAMNARAYAN RAMNATHJI MANTRI Vs. BHERULAL BANECHAND	March 18, 1993
RAMNIKLAL RATILAL MEHTA Vs. Y A SATHAYE	July 7, 1993
RAMRAO Vs. STATE OF MAHARASHTRA	October 12, 1993
RAMU APPA DESAI Vs. DAWN MILLS COMPANY LIMITED	March 1, 1993
RASHEED A MASKATI Vs. ABBAS ALI HUSSAINI M	February 9, 1993
RASHTRIYA CHEMICAL AND FERTILIZERS EMPLOYEES UNION Vs. STATE OF MAHARASHTRA AND ANOTHER	January 18, 1993
RASHTRIYA CHEMICALS AND FERTILIZERS LIMITED Vs. FERTICHEM S A	October 19, 1993
RASHTRIYA MILL MAZDOOR SANGH Vs. K B WAGH PRESIDING OFFICER	September 30, 1993
RATANCHANDRA Vs. SURUCHI CHAND	February 12, 1993
RATILAL R. KAMAT AND ANOTHER Vs. M/S. MENLYN TRANSPORT CO.	January 7, 1993
RATLIAL DURLABHAI DESAI Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY & ORS.	February 4, 1993
RATNAKAR S O TANBAJI ITANKAR Vs. UNION OF INDIA	September 28, 1993
RAVALGAON SUGAR FARM LIMITED Vs. COMMISSIONER OF INCOME TAX	March 22, 1993
RAVINDRA ANANT DESHMUKH Vs. CITY AND INDUSTRIAL DEVELOPMENT CORPORATION OF MAH LIMITED	June 8, 1993
RAVINDRA PYARELAL BIDLAN Vs. STATE OF MAHARASHTRA	February 12, 1993
RAYMOND WOOLLEN MILLS LTD Vs. UNION OF INDIA	July 27, 1993
REGIONAL PROVIDENT FUND COMMISSIONER MAHARASHTRA AND GOA Vs. MAFATLAL GROUP STAFF ASSOCIATION	February 12, 1993
REMEX ENGINEERING PRIVATE LIMITED Vs. VIJAYA BANK	December 3, 1993
RESERVE BANK OF INDIA Vs. STATE BANK OF INDIA	August 3, 1993
RICO GEMS CORPORATION Vs. BOMBAY PORT TRUST	August 10, 1993
RICO GEMS CORPORATION Vs. BOMBAY PORT TRUST	October 8, 1993
RIFAKATALIKHAN Vs. STATE OF MAHARASHTRA	June 22, 1993
RIPONHALL MUNICIPAL LIBRARY Vs. MUNICIPAL CORPORATION OF CITY OF SOLAPUR	April 22, 1993
ROGERS AND CO PVT LTD Vs. UNION OF INDIA	March 18, 1993
RUBABAI WIDOW OF ABDUL HUSSEIN MULLA MOHOMEDALLY Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY	September 6, 1993
RUDOLF FERNANDES Vs. STATE OF GOA	July 2, 1993
S B JOGDAND Vs. NIVAS S O SHALIGRAM TOTLA	September 22, 1993
S D SENDE Vs. MADHURI CONSTRUCTIONS	March 22, 1993
S K AWASTHY Vs. M R BHOPE PRESIDING OFFICER 1ST LABOUR COURT	January 29, 1993
S M MALLEWAR Vs. STATE OF MAHARASHTRA	March 26, 1993
S N CHAWLA Vs. BANK OF INDIA	August 26, 1993
SABBIRBHAI FAKRODDIN Vs. ABDUL LATIF DIN MOHAMMAD	August 17, 1993
SACHHIT PADMAKAR JOSHI Vs. STATE OF MAHARASHTRA	August 11, 1993
SACHINDRA TRIMBAKRAO HAZARE Vs. STATE OF MAHARASHTRA	March 18, 1993
SADANAND GAJANAN MULYE Vs. MANKA DIPA PAWAR	January 8, 1993
SADASHIV RAMCHANDRA CHHATRE Vs. MADHAV SHANKAR DIXIT	February 16, 1993
SADHNA TEXTILE INDUSTRIES PRIVATE LIMITED Vs. GULABCHAND GAYADIN	July 23, 1993
SADRUDDIN JALAL, DAIRY FARM Vs. THE STATE OF MAHARASHTRA AND ORS.	July 8, 1993
SAHEBRAO SHANKARRAO MISTRY Vs. AZIZABAI HUSSEIN AHMED MULLA SINCE DECD	August 24, 1993
SAM FASHION WEAR PVT LIMITED Vs. COMMISSIONER OF INCOME TAX	September 13, 1993
SAM SAROSH BHACCA Vs. P V KAKADE	February 8, 1993
SAMARAT HEAVY LIFTERS Vs. UNION OF INDIA	July 12, 1993
SAMSHER ALIAS SHAM KASIM KHAN Vs. STATE OF MAHARASHTRA	August 17, 1993
SANDEEP METALCRAFT PVT. LTD. Vs. SURESH D. ZANZAD AND ANOTHER	December 8, 1993
SANJAY FORGING AND STEEL INDUSTRIES Vs. BOMBAY FORGINGS PVT LTD	October 13, 1993
SANJEEV DINKARRAO ROKDE Vs. STATE OF MAHARASHTRA	April 27, 1993
SANJEEV TUKARAM PRABHU GHAVIT Vs. STATE OF MAHARASHTRA	December 16, 1993
SANJIV GANPATI NAWAL Vs. SHAMRAO NAMDEORAO PATIL	March 10, 1993
SANKAPPA DEVJI CHOUGULE Vs. COLLECTOR OF KOLHAPUR	October 5, 1993
SANTOSH DHONDU CHAVAN Vs. STATE OF MAHARASHTRA	February 26, 1993
SAPT TEXTILE PRODUCES INDIA LIMITED Vs. COMMISSIONER OF INCOME TAX	December 17, 1993
SARASWATI MAHADEO JADYAL Vs. STATE OF MAHARASHTRA	July 26, 1993
SARDAR KHAN Vs. ASSISTANT SECURITY COMMISSIONER R P F	August 11, 1993
SARDAR KHAN Vs. ASSISTANT SECURITY COMMISSIONER RAILWAY PROTECTION FORCE	November 8, 1993
SAROJ CHOUDHARY Vs. BOARD OF TRUSTEES FOR THE PORT OF BOMBAY	August 11, 1993
SARSWATIBAI WAMANRAO RANE Vs. KAMAL KRISHNAPRASAD	February 16, 1993
SATISH LAXMAN THAKUR Vs. VASANT RAMCHANDRAKARPE	July 13, 1993
SATISH M NAIK Vs. N P MURGALI	April 1, 1993
SATISH RAMRAO DESHPANDE AND ORS. Vs. CHIEF EXECUTIVE OFFICER AND ORS.	August 26, 1993
SATISHKUMAR S O PREMCHAND JAIN Vs. KRISHNAGOPAL S O MOHANLAL SARDA	June 24, 1993
SAWALERAM SAKHARAM DATIR Vs. KARBHARI AHILAJI CHOUDHARI	June 16, 1993
SCINDIA STEAM NAVIGATION COMPANY LIMITED Vs. SAM RUSTOMJI LAKDAWALA	October 13, 1993
SECRETARY TO GOVT OF MAHARASHTRA PUBLIC HEALTH DEPT Vs. DEVENDRA	March 9, 1993
SEETA RAMNATH Vs. STATE OF MAHARASHTRA	July 15, 1993
SEKHARAM DAMA SAPATYA Vs. STATE OF MAHARASHTRA	February 9, 1993
SETH JIVATLAL PURTAPSHI FAMILY TRUST Vs. COMMISSIONER OF INCOME TAX	March 15, 1993
SH. PELICIO DSOUZA Vs. SH. DAMIAO DCOSTA	October 15, 1993
SHAIKH ABDUL RAFI ABDUL AZIZ AND ANOTHE Vs. ASPY BEHARAM TALATHI	October 22, 1993
SHAIKH ALYAS AYYUB Vs. DY CHAIRMAN BOMBAY PORT TRUST	July 8, 1993
SHAIKH ANWAR SHAIKH MADAR Vs. STATE OF MAHARASHTRA	July 8, 1993
SHAIKH ANWAR SHAIKH MADAR Vs. STATE OF MAHARASHTRA	July 18, 1993
SHAIKH DAWOOD SHAIKH BIBAN Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY	January 9, 1993
SHAILESH HARILAL SHAH Vs. MATUSHREE TEXTILES LIMITED	April 20, 1993
SHALIGRAM PANDURANG JAMBHIYE AND OTHERS Vs. RETURNING OFFICER, NAIB TAHSILADAR, SANGRAMPUR AND OTHERS	December 13, 1993
SHAMRAO MARUTI PATIL Vs. SHANTABAI DATTATRAYA SALOKHE	March 12, 1993
SHANKAR RAGNATH KULKARNI Vs. STATE OF MAHARASHTRA	November 24, 1993
SHANKAR SUKHLAL GAORE Vs. INDUSTRIAL COURT, NAGPUR & ORS.	March 4, 1993
SHANKARLAL SONILAL TOSHNIWAL Vs. KONDIRAM TUKARAM BHISE	January 4, 1993
SHANTABAI PIRAPPA BIRAJDER Vs. STATE OF MAHARASHTRA	February 19, 1993
SHANTARAM VISSO VENGURLEKAR Vs. SERTORIO GRISOLOGO LABO	January 13, 1993
SHANTILAL KHUSHALDAS & BROS , PVT LTD & ANOTHER Vs. RAGHUVIR R PAINGUINKAR & ORS	November 12, 1993
SHANTILAL KHUSHALDAS AND BOS Vs. JAYABALA SURESH SHAH	December 17, 1993
SHANTILAL KHUSHALDAS BROTHERS PVT LTD Vs. JAYABALA SHAH	December 18, 1993
SHARDA SHARMA Vs. FIDA FILMS AND HOTEL CO PRIVATE LIMITED	November 12, 1993
SHASHICHAND JAIN Vs. UNION OF INDIA	August 25, 1993
SHASHIKANT SRIKRISHNA SOMPURKAR Vs. TATA MEMORIAL HOSPITAL	July 15, 1993
SHASHIKANT WAMAN KOCHIKAR Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY	October 6, 1993
SHEELA LAXMIKANT KULWAL Vs. STATE OF MAHARASHTRA	February 11, 1993
SHEIKH GAFOOR S O SHEIKH KHAJA Vs. STATE OF MAHARASHTRA	March 23, 1993
SHEKHAR SHANTARAM DIGHE Vs. ROSHAN LAL UDAY BHAN	September 27, 1993
SHETKARI SAHAKARI SANGH LTD Vs. STATE OF MAHARASHTRA	February 9, 1993
SHETTICAR DADU MAHABALESHWAR Vs. MAHARASHTRA HOUSING AND DEVELOPMENT AUTHORITY	October 7, 1993
SHIBANI ENGINEERING SYSTEMS Vs. UNION OF INDIA	February 4, 1993
SHIORANI Vs. STATE OF MAHARASHTRA	March 30, 1993
SHIRISH R BHAGVAT Vs. SOUTH INDIA SURGICAL COMPANY LIMITED BOMBAY	October 15, 1993
SHIVAJI DATTU PATIL Vs. STATE OF MAHARASHTRA	July 20, 1993
SHIVAJI S O MAROTI WAKDE Vs. STATE OF MAHARASHTRA	June 12, 1993
SHIVAJI VIVID KARYAKARI SEVA SANSTHA LTD Vs. HASAN MAYALAL MUSHRIF	November 2, 1993
SHIVDAS BABURAO DHONDE Vs. STATE OF MAHARASHTRA	October 8, 1993
SHIVRAJ S O RAMJI PAUL SHETE Vs. PRAYAGBAI	June 16, 1993
SHOBHA PRAKASH LALA Vs. NANDLAL HOTCHAND BHATIJA	September 12, 1993
Shobha Prakash Lala Vs. Nandlal Hotchand Bhatjia & Ors.	December 9, 1993
SHRAWAN WAMAN NADE Vs. STATE OF MAHARASHTRA	June 17, 1993
SHRI CHAND KISHAN CHAND Vs. MAHAVIR	June 10, 1993
SHRI G.R. SHARMA Vs. DR. MANUEL FRANCISCO DIAS AND ORS.	January 11, 1993
SHRI LAXIMIKANT A. KUNDE Vs. SHRI JAGANATH GOPAL PRABHU DESSAI	September 10, 1993
SHRI RAM MILLS CO. Vs. STATE OF MAHARASHTRA & ORS.	July 6, 1993
SHRI SINGH VIJAY SHANKAR Vs. MOURYA RAMSURAT	April 12, 1993
SHRICHAND GIRDHARILAL BATRA ALIAS SHRICHAND GIRDHARILAL PUNJABI Vs. LIFE INSURANCE CORPORATION OF INDIA	April 10, 1993
SHRINIWAS VITHAL BHAIRI Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY	June 28, 1993
SHRIPAT VISHRAM ANGRE Vs. PHOENIX MILLS LTD	August 5, 1993
SHRIRAM S/O NARAYAN BHOYAR Vs. MAHARASHTRA STATE ROAD TRANSPORT CORPORATION	October 12, 1993
SHYAM NARAYAN SINGH Vs. STATE OF MAHARASHTRA	June 25, 1993
SIDDIK SINGH PRITAM SINGH Vs. STATE OF MAHARASHTRA	January 19, 1993
SIDDIK SINGH PRITAM SINGH Vs. STATE OF MAHARASHTRA	January 29, 1993
SIDRAM NARAYAN BATANE Vs. STATE OF MAHARASHTRA	January 10, 1993
SIDRAMAPPA MUTYAPPA MENGANE SINCE DEED Vs. MAHADEV TAMMANNA BAGDURE	August 26, 1993
SIEMENS INDIA LIMITED Vs. COMMISSIONER OF INCOME TAX	April 7, 1993
SIGANPORIA BROS Vs. UNION OF INDIA	June 22, 1993
SIGON TOOLS AND PLASTICS PRIVATE LIMITED Vs. REGIONAL PROVIDENT FUND COMMISSIONER	February 24, 1993
SINDHU EDUCATION SOCIETY Vs. KACHARU JAIRAM KHOBRAGADE	May 6, 1993
SINDHU EDUCATION SOCIETY Vs. KACHARU JAIRAM KHOBRAGADE	August 6, 1993
SITARAM DHONDU PATIL SHELKE Vs. STATE OF MAHARASHTRA	June 16, 1993
SITARAM LAXMAN TILWANKAR Vs. KRISHNAJI RAMCHANDRA BARVE	February 1, 1993
SITARAM SUDAMA MORE AND OTHERS Vs. BOARD OF TRUSTEES OF BOMBAY	February 16, 1993
SKYLARK CO OP HOUSING SOC LTD Vs. R S KAUSHIK OF BOMBAY INDIAN INHABITANT	November 12, 1993
SKYLARK CO OP HSG SOCIETY LTD Vs. R S KAUSHIK	December 15, 1993
SMT. CHAMPABAI MANILAL SHAH AND ANR. Vs. ANANDRAO RAMCHANDRA PATIL AND ANR.	February 5, 1993
SMT. HOMAT DINSHAW IRANI & ORS. Vs. TEHMTAN AND ORS.	April 15, 1993
SOMAIYA ORGENO CHEMICALS LIMITED Vs. COMMISSIONER OF INCOME TAX	December 3, 1993
SONUBAI W/O KRISHNAJI PAL Vs. YELLAWA S. DODDAMANI	March 4, 1993
SOU RUTA SANJAY KARKHANIS Vs. SANJAY SURENDRA KARKHANIS	April 26, 1993
SOU RUTA SANJAY KARKHANIS Vs. SANJAY SURENDRA KARKHANIS	April 21, 1993
SOU SHOBHA Vs. BHANUDAS NARAYAN GAWANDE	January 29, 1993
Sou Subhadra Baban Shinde Vs. State of Maharashtra	February 16, 1993
SOW LEELABAI ARUN PATHANGARE Vs. ARUN DEORAM PATHANGARE	June 7, 1993
SPECIAL LAND ACQUISITION OFFICER Vs. KOHINOOR MILLS CO LTD	August 5, 1993
SRIKANT SHIVAJI PATIL Vs. DEVISIONAL DEPUTY DIRECTOR CO OPERATIVE SOCIETY	June 30, 1993
STANDARD MILLS COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX	September 6, 1993
STAR CHEMICALS PVT LIMITED Vs. COMMISSIONER OF INCOME TAX	February 26, 1993
STATE BANK OF INDIA Vs. HIMALAYAN TILES AND MARBLE PRIVATE LIMITED	July 21, 1993
STATE BANK OF INDIA Vs. SHIVPRASAD FIREWOOD	November 1, 1993
STATE BANK OF SAURASHTRA Vs. UNION OF INDIA	July 29, 1993
STATE OF GOA Vs. CRUZ PEREIRA	October 22, 1993
STATE OF MAHARASHTRA Vs. SHAIKH ABDUL RASHID MUNASI (DECEASED) THROUGH LRS. & ORS.	June 18, 1993
STATE OF MAHARASHTRA Vs. ANIRUDDHA SHRIRAM GANORKAR	April 7, 1993
STATE OF MAHARASHTRA Vs. BARODA RAYON CORPORATION LTD	February 26, 1993
STATE OF MAHARASHTRA Vs. AMARJIT SINGH TIRATH SINGH ROHEL	August 20, 1993
STATE OF MAHARASHTRA Vs. S N DAHAD	October 19, 1993
STATE OF MAHARASHTRA Vs. CHAMPAVATI KRIDA MANDAL	September 29, 1993
STATE OF MAHARASHTRA Vs. UMESH KRISHNA PAWAR	December 7, 1993
STATE OF MAHARASHTRA Vs. SK AYYUB SK ABDUL	December 15, 1993
STATE OF MAHARASHTRA Vs. JAGANNATH ATMARAM PATIL	November 8, 1993
STATE OF MAHARASHTRA Vs. MARTAND KHANDERAO CHAUDHRI	July 19, 1993
STATE OF MAHARASHTRA Vs. UMESH KRISHNA PAWAR	July 12, 1993
STATE OF MAHARASHTRA Vs. TIRATHDAS KHIYALDAS SINDHI	July 2, 1993
STATE OF MAHARASHTRA Vs. ASHOK YESHWANT KASBE	July 2, 1993
STATE OF MAHARASHTRA Vs. SAIFUDDIN MUJJAFFARALI SAIFI	June 29, 1993
STATE OF MAHARASHTRA Vs. RAMBHAU S O FAKIRAJI PANNASE	June 18, 1993
STATE OF MAHARASHTRA Vs. MADHUSUDAN	April 26, 1993
STATE OF MAHARASHTRA Vs. SOLANKI JEWELLERS	April 10, 1993
STATE OF MAHARASHTRA Vs. VITHAL S O NAMDEO KHANAPURE	February 24, 1993
STATE OF MAHARASHTRA Vs. DATTAGURU CONSTRUCTION CO	February 19, 1993
STATE OF MAHARASHTRA Vs. SAIFUDDIN MUJJAFFARALI SAIFI	January 25, 1993
STATE OF MAHARASHTRA Vs. CHANDRAKANT ANNAPPA SHYANBHAG	January 6, 1993
STATE OF MAHARASHTRA Vs. PANDHARINATH TRYAMBAK KANADE	February 4, 1993
STATE OF MAHARASHTRA Vs. RAMAKANT GOSAVI PATIL	February 3, 1993
STATE OF MAHARASHTRA Vs. DATTATRAYA MAHIPAT KULKARNI	August 5, 1993
STATE OF MAHARASHTRA & ANR. Vs. ALL INDIA BOMBAY TYRES INTERNATIONAL EMPLOYEES FEDERATION & ORS.	January 6, 1993
STATE OF MAHARASHTRA & ORS. Vs. VAIDYA BHARATI P. SHAH	February 5, 1993
STERLITE CABLES LTD Vs. UNION OF INDIA	July 29, 1993
SUAIBO IBOW CASSAMA Vs. UNION OF INDIA	July 27, 1993
SUBHAS BHASKAR GADRE Vs. SECOND LABOUR COURT	February 15, 1993
SUBHAS BHASKAR GADRE Vs. V.V. SAVJEE AND ORS.	February 15, 1993
SUBHASH POPATLAL SHAH Vs. LATA SUBHASH SHAH	June 21, 1993
SUBHASH S O FAKIRCHAND AGARWAL Vs. STATE OF MAHARASHTRA	June 28, 1993
SUBRAYA NARAYAN NAIK Vs. JOAQUIM VAZ	September 24, 1993
SUDHA NARAYAN GOKHALE Vs. NARAYAN SHANKAR GOKHALE	September 20, 1993
SUDHAKAR MAHADEORAO KAWALE Vs. STATE OF MAHARASHTRA	April 29, 1993
SUDHIR M MODY Vs. BOMBAY CRICKET ASSOCIATION	October 19, 1993
SUGDEO RAMCHANDRA TAYADE Vs. STATE OF MAHARASHTRA	October 26, 1993
SUNDARAM FINANCE LIMITED Vs. STATE OF MAHARASHTRA	March 3, 1993
SUNIL KANTILAL SHAH Vs. D B S SOHAL	March 4, 1993
SUNITA ENGINEERS AND FABRICATORS PVT LTD Vs. COLLR OF C EX A BOM	November 24, 1993
SURENDRA SINGH S O BALWANT SINGH MANNA Vs. STATE OF MAHARASHTRA	January 25, 1993
SURESH BABURAO SHINDE Vs. STATE OF MAHARASHTRA	January 9, 1993
SURESH BABURAO SHINDE Vs. STATE OF MAHARASHTRA	September 1, 1993
SURESH GANPAT RATHOD Vs. STATE OF MAHARASHTRA	December 7, 1993
SURESH J POTALE Vs. MUNICIPAL CORPORATION OF BOMBAY	February 4, 1993
SURESH RAMBHAU KARADE YAVATMAL Vs. ASHOK RAMBHAU ADGULWAR YAVATMAL	March 3, 1993
SURESH S O NATHUJI BANGILWAR Vs. ARJUN S O KANHUJI GONNADE	April 7, 1993
SURESH S PATIL Vs. MAHINDRA AND MAHINDRA LTD	July 5, 1993
SURINDER KAUR KARTAR SINGH Vs. MUNICIPAL CORPORATION OF BOMBAY	March 1, 1993
SURUCHI CHAND Vs. NARESH CHAND	December 2, 1993
SUSHANT YUVARAJ RODE Vs. RAMDEOBABA ENGINEERING COLLEGE	August 13, 1993
SUSHIL KUMAR NAHATA URBAN CO OP BANK LTD Vs. DISTRICT DEPUTY REGISTRAR CO OP SOCIETIES JALGAON	December 17, 1993
SUSHILABAI LAXMINARAYAN MUDLIYAR Vs. NIHALCHAND WAGHAJIBHAI SHAHA	March 17, 1993
SUVARN RAJARAM BANDEKAR Vs. RAJARAM BANDEKAR (SIRIGAO) MINES	June 3, 1993
SVA UDYOG VINIYOG LIMITED Vs. UNION OF INDIA	January 25, 1993
SWAN KHER GULSAN Vs. ASSISTANT COLLECTOR OF CUSTOMS	April 23, 1993
SWISS BANK CORPORATION Vs. JAI HIND OIL MILLS CO	January 22, 1993
SWISS BANK CORPORATION AND CANARA BANK Vs. JAI HIND OIL MILLS CO.	January 20, 1993
SYNDICATE BANK Vs. JOSE INACIO LOURANCE	January 1, 1993
TAJMULHUSSAIN S O MULLA MUMTAZ HUSSAIN Vs. SATISH S O BHANUDAS CHAVAN	October 14, 1993
TARABAI BHIMRAO KALE Vs. RETURNING OFFICER	February 25, 1993
TARACHAND S/O SONBAJI TARONE Vs. MAHARASHTRA STATE ROAD TRANSPORT CORPORATION	July 30, 1993
TATA ELECTRIC COMPANIES OFFICER GUILD Vs. REGISTRAR OF TRADE UNIONS	May 2, 1993
TATA ELECTRIC COMPANIES OFFICERS GUILD Vs. REGISTRAR OF TRADE UNIONS	February 5, 1993
TATA ENGINEERING AND LOCOMOTIVE COMPANY LTD Vs. UNION OF INDIA	November 24, 1993
TATA INDUSTITUTE OF SOCIAL SCIENCES Vs. KRISHNA KAMAL BUILDERS	March 30, 1993
TEKSON PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX	February 26, 1993
TELECOM DISTRICT MANAGER HISSAR Vs. DEV RAJ	October 22, 1993
TEX INDIA Vs. PUNJAB AND SIND BANK	June 24, 1993
THANE JANATA SAHAKARI BANK LTD Vs. VANDANA JEWELLERS	November 9, 1993
THE MUNICIPAL CORPORATION OF GR. BOMBAY Vs. NORBERT AGUIAR AND ANR.	June 11, 1993
TODIWALLA R R Vs. COMMISSIONER OF INCOME TAX	June 16, 1993
TRANSOCEAN SHIPPING AGENCY PVT LIMITED Vs. COMMISSIONER OF INCOME TAX	October 27, 1993
TRANSPORT CORPORATION OF INDIA Vs. EMPLOYEES STATE INSURANCE CORPORATION	April 30, 1993
TRUSTEES OF SHRI KOT HINDU STREE MANDAL Vs. COMMISSIONER OF INCOME-TAX	September 30, 1993
TULSHIRAM MURLIDHAR GAVE Vs. STATE OF MAHARASHTRA	July 14, 1993
TULSIDAS GOPALJI CHARITABLE AND CHALESHWAR TEMPLE TRUST Vs. COMMISSIONER OF INCOME TAX	September 16, 1993
TURNER MORRISON AND COMPANY LIMITED Vs. K N TAPURIA	February 10, 1993
UDAY KUMAR KESHNO SORTE Vs. STATE OF MAHARASHTRA	August 18, 1993
UNION BANK OF INDIA Vs. DALPAT GAURISHANKAR UPADYAY	April 2, 1993
UNION OF INDIA Vs. AVINASH P BHONSLE	January 1, 1993
UNION OF INDIA Vs. SUNIL INDUSTRIES	January 4, 1993
UNIVERSAL BEVERAGES LTD Vs. STATE OF GOA	July 6, 1993
UNIVERSAL GENERICS PVT LTD Vs. UNION OF INDIA	July 8, 1993
UNIVERSAL LUGGAGE MFG COMPANY LTD Vs. GENERAL EMPLOYEES UNION	February 2, 1993
URMILA VAIKUNTH GAWAS DESSAI Vs. ARJUN TUKARAM SHETGAONKAR AND OTHERS	February 8, 1993
USHA SAKHARAM BHIDE Vs. WAMAN MANOHARRAO HALDE	June 7, 1993
USMAN GANI Vs. STATE OF MAHARASHTRA	June 23, 1993
UTTAMKUMAR S BAGDE DR Vs. UNIVERSITY OF PUNE	February 25, 1993
VADAKKA NOTTATH KESAVAN Vs. STATE OF MAHARASHTRA	July 13, 1993
VALLABHJI R. MEHTA Vs. R.R. BHAVSAR & ORS.	July 28, 1993
VANNAJI GANESHLAL AND CO Vs. AVERY INDIA LIMITED	August 30, 1993
VARSHA SHREDHAR AMBALKAR Vs. STATE OF MAHARASHTRA	May 8, 1993
VASANT K. BHAVSAR Vs. PRESIDING OFFICER, FIRST LABOUR COURT AT BOMBAY & ORS.	July 19, 1993
VASANT NAMDEO BASTE Vs. MADHUKAR TRIMBAK SURYAWANSHI	September 21, 1993
VASU MALIK Vs. THELMA DA ROCHA	August 31, 1993
VASUDEO HARCHAND KOLHE Vs. BHAULAL NADARSINGH RAJPUT	October 7, 1993
VEENA COMMERCIAL CORPORATION Vs. UNION OF INDIA	August 26, 1993
VICTORY PLASTICS PVT LTD Vs. COLLECTOR OF CUSTOMS	June 16, 1993
VIDARBHA VENEER INDUSTRIES LIMITED Vs. STATE OF MAHARASHTRA	September 9, 1993
VIDYA VIKAS KHANDEKAR Vs. BAL MANDIR SANSTHA	April 28, 1993
VIJAY JOSHI AND MRS POONAM JOSHI Vs. FATEHPURIA CONSTRUCTION CO	March 3, 1993
VIJAYPAT KAILASHPAT SINGHANIA Vs. S B SHARMA WEALTH-TAX OFFICER	March 21, 1993
VIJAYPAT KAILASHPAT SINGHANIA Vs. SHARMA S B WTO	July 21, 1993
VILAS Vs. MAHARASHTRA STATE ROAD TRANSPORT CORPORATION	February 26, 1993
VIMAL RAMCHANDRA MESHRAM Vs. S D DATE	September 11, 1993
VIMLA DEVI G MAHESHWARI Vs. S K LAUL	October 3, 1993
VIMLA DEVI G MAHESHWARI Vs. S K LAUL	March 10, 1993
VINAYAK GURURAO INAMDAR Vs. BHASKAR VASUDEO SHIRSAT	April 28, 1993
VINAYKUMAR S O TRILOKCHAND KARNAWAT Vs. STATE OF MAHARASHTRA	June 17, 1993
VINCENT JOSEPH KONATH Vs. JACINTHA ANGELA VINCENT KONATH	October 13, 1993
VINIT ALIAS BABA S O SURESH SWAMI Vs. STATE OF MAHARASHTRA	March 3, 1993
VINOD DATTATRAY SAMEL Vs. RAVAJIBHAI M PATEL	June 15, 1993
VINOD KUMAR LEKHRAJ SHARMA Vs. STATE OF MAHARASHTRA	July 19, 1993
VINODKUMAR BAJRANGLAL CHOUDHARY Vs. ASSISTANT COMMISSIONER OF INCOME TAX	May 11, 1993
VINODRAY AMARCHAND PAREKH Vs. SATISH SOLVENT EXTRACTIONS LTD	October 28, 1993
VISHNU NARAYAN THANAGE Vs. PUNDALIK TUKARAM PATIL	November 3, 1993
VISHNUGANESH DIVEKAR Vs. LIFE INSURANCE CORPORATION OF INDIA	June 16, 1993
VISHWABHARATHI RESTAURANT Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY & ORS.	July 7, 1993
VISHWANATH R RAUT AND CO Vs. BOARD OF TRUSTEES OF THE PORT OF BOMBAY	August 9, 1993
VITHAL DEWARSHI NAIK BANAULIKAR Vs. COLLECTOR OF GOA NORTH DISTRICT	February 3, 1993
VITHAL SADSHIV GAIKWAD Vs. STATE OF MAHARASHTRA	August 19, 1993
VITHOBA RAM RAHANE Vs. BHALCHANDRA SADASHIV JOSHI	January 2, 1993
VITHOBA RAM RAHANE AND ANR. Vs. BHALCHANDRA SADASHIV JOSHI AND ORS.	February 1, 1993
VITHOBA RAMJI THORAT Vs. NARAYAN GENBA	February 5, 1993
VITTHALDAS S O BALKISAN GANDHI Vs. STATE OF MAHARASHTRA	January 28, 1993
VOLTAS LIMITED Vs. COMMISSIONER OF INCOME TAX	January 23, 1993
VYSYA BANK LTD Vs. RANDHIR STEEL AND ALLOYS P LTD	January 1, 1993
WAHID RAJJAK SAWAR Vs. SHAHANAZ WAHID SAWAR	November 24, 1993
WALCHANDNAGAR INDUSTRIES LIMITED Vs. COMMISSIONER OF INCOME TAX	October 7, 1993
WARNER LAMBERT CO Vs. COMMISSIONER OF INCOME TAX	March 16, 1993
WEFAPRES WORKSTROFFE BECK AND COMPANY CHBC Vs. KINGSLEY INDUSTRIES PRIVATE LIMITED	June 8, 1993
WELDEKAR LAMINATES PRIVATE LTD Vs. UNION OF INDIA	June 25, 1993
WESTERN INDIA OIL DISTRIBUTING COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX	September 28, 1993
WILLIAM ROSARIO Vs. MALCOM FRANCIS ANTHONY PEREIRA	December 2, 1993
XL TELECOM PVT Vs. UNION OF INDIA	February 3, 1993
XL TELECOM PVT LTD Vs. UNION OF INDIA	March 3, 1993
Y G MALI Vs. UNION OF INDIA	April 8, 1993
YADAO MAHADEO MUNNE Vs. ZIBAL S O TUKARAMJI IRKHADE	March 31, 1993
YAMUNABAI Vs. STATE OF MAHARASHTRA	October 14, 1993
YAMUNABAI LAXMAN GAIKWAD Vs. V.M. VANMALI	February 12, 1993
YASHWANT V K S VIKAS SEVA SANSTHAN MARYADIT Vs. ASSTT REGISTRAR CO OP SOC	August 26, 1993
YERGUNTHA SUDARSHAN RAO Vs. STATE OF MAHARASHTRA	June 29, 1993
YOGRAJ ALIAS YOGESH S O LAXMAN GAKHARE Vs. STATE OF MAHARASHTRA	April 23, 1993
YUNUS TURAB SHAIKH Vs. STATE OF MAHARASHTRA	June 10, 1993
Zafar Khan Wahid Khan Vs. Union of India & Anr.	February 10, 1993
ZAITOONBI Vs. SHAIKH FARID	February 5, 1993
ZEBUNISSA Vs. FAIYAZUDDIN	September 30, 1993
ZONAL MANAGER Vs. MAHAVIR TRADING COMPANY	April 24, 1993

Year 1993 of HIGH COURT OF BOMBAY

List of Cases

QUick Links

Get in Touch

Email

Contact Numbers

Address