A Vs. H
|
February 3, 1992 |
A Vs. B
|
August 21, 1992 |
A BOOMUSWAMY Vs. UNION OF INDIA
|
March 18, 1992 |
A K KENIAL Vs. UCO BANK
|
June 10, 1992 |
A R KUKALEKAR Vs. GOA HOUSING BOARD
|
December 16, 1992 |
ABDE ALI TURAB ALI Vs. HAJI ABDUL JALIL
|
July 8, 1992 |
ABDUL HALEEM SIDDIQUI Vs. STATE OF MAHARASHTRA
|
July 27, 1992 |
ABDUL HAMID HAJI MOHAMMED Vs. STATE OF MAHARASHTRA
|
January 14, 1992 |
ABDUL HAMID ISMAIL Vs. STATE OF MAHARASHTRA
|
September 25, 1992 |
ABDUL KARIM BARKAT KHAN Vs. TRADE FAIR AUTHORITY OF INDIA
|
December 2, 1992 |
ABDUL MOBIN ANSARI Vs. MAHARASHTRA STATE FINANCIAL CORPORATION
|
February 13, 1992 |
Abdul Rahiman Mohiddin Shaikh Vs. State of Maharashtra
|
December 18, 1992 |
Abdul Sattar Vs. State
|
July 21, 1992 |
ABDUL WAHID BAHADUR ALI SHAIKH Vs. STATE OF MAHARASHTRA
|
January 16, 1992 |
ABOOBEKAR ABDULREHMAN AND CO Vs. SHREEJI PROPERTIES
|
July 31, 1992 |
ACHYUTRAO DATTATRAYA Vs. STATE OF MAHARASHTRA
|
September 30, 1992 |
ADAMAS GEM INDUSTRIES LIMITED Vs. NEELA KRISHNAN SMT COMMISSIONER OF INCOME TAX ASST
|
August 24, 1992 |
ADOLFO VAZ Vs. BANK OF BARODA
|
June 30, 1992 |
ADOLFO VAZ Vs. BANK OF BARODA AND OTHERS
|
May 30, 1992 |
AHAMAD USMAN BHATTIWALA Vs. STATE OF MAHARASHTRA
|
December 15, 1992 |
AHMAD SHAIKH HUSSAIN IBRAHIM Vs. STATE OF MAHARASHTRA
|
March 13, 1992 |
AHMED SHAIKH HUSSAIN IBRAHIM Vs. STATE OF GOA
|
March 13, 1992 |
AHMEDABAD ELECTRICITY COMPANY LIMITED BOMBAY Vs. COMMISSIONER OF INCOME TAX BOMBAY CITY I BOMBAY
|
April 30, 1992 |
AIR INDIA Vs. UNITED LABOUR UNION
|
April 28, 1992 |
AJAY JAWAHARLAL KAKARIA Vs. SANDHYA AJAY KAKARIA
|
August 21, 1992 |
AJIT KHIMJI UDESHI Vs. STATE OF MAHARASHTRA
|
February 13, 1992 |
AJIT KHIMJI UDESHI Vs. STATE OF MAHARASHTRA
|
February 12, 1992 |
AKHIL BHARATIYA GRAHAK PANCHAYAT PUNE Vs. CIPANI AUTOMOBILES LIMITED BANGALORE
|
September 23, 1992 |
ALAN JOSEPH DSOUZA Vs. JOYCE MARIQUINHA DSOUZA
|
July 2, 1992 |
ALAX FERNANDES Vs. STATE OF MAHARASHTRA
|
September 18, 1992 |
ALI HUSSAIN SAYYED Vs. STATE OF MAHARASHTRA
|
November 3, 1992 |
ALKA ADHESIVE (P) LTD Vs. MAHADEO RAMJI GHOLAM
|
April 2, 1992 |
ALL INDIA BOMBAY TYRES INTERNATIONAL EMPLOYEES FEDERATION Vs. C B DINGARE
|
June 24, 1992 |
AMALGAMATION BETWEEN GOVIND RUBBER LTD WITH PAVAN TYRES LTD Vs. STATE
|
March 25, 1992 |
AMAR DYE Vs. R.B. PANDEY & ORS.
|
April 8, 1992 |
AMBRUSHI GOVIND SAWANT Vs. PRABHAWATIBAI
|
October 15, 1992 |
AMER DEV Vs. I.S. PAWAR, PRINCIPAL & ORS.
|
June 30, 1992 |
AMIRCHAND TULSIRAM GUPTA Vs. VASANT DHANAJI PATIL
|
January 8, 1992 |
AMIRUDDIN HASAN NARAIN SAHEB Vs. MUKHTAR JAFARBHAIMAULANA HASANALI SAHEB
|
March 6, 1992 |
AMRAVATI GROWERS CO-OPERATIVE SPINNING MILLS LTD Vs. SHESHRAO K INGLE
|
January 10, 1992 |
ANA MARIA PEREIRA Vs. UNION OF INDIA
|
November 18, 1992 |
ANAND ALIAS ANNA MURLIDHAR POWAR Vs. S RAMAMURTHI COMMISSIONER OF POLICE GREATER BOMBAY
|
August 6, 1992 |
ANANDJI MEGHJI Vs. SHRINIVAS TABURA SHETTY
|
January 13, 1992 |
ANANT DATTATRAYA SATHE Vs. STATE OF MAHARASHTRA
|
December 24, 1992 |
ANDHRA BANK Vs. SHAM DINKAR KHARE
|
June 29, 1992 |
ANDHRA CIVIL CONSTRUCTION CO Vs. BOARD OF TRUSTEES OF THE PORT OF BOMBAY
|
January 27, 1992 |
ANDREW FERNANDES Vs. STATE OF GOA
|
January 20, 1992 |
ANIL LAXMAN SHAHPURKAR Vs. ARUNA ANIL SHAHPURKAR
|
April 9, 1992 |
ANJANABAI Vs. ASWANTIBAI
|
October 7, 1992 |
ANNAPURNABAI W/O ZIPA PATIL Vs. PANABAI W/O ZIPA PATIL AND ANOTHER
|
November 18, 1992 |
ANTHONY ALIAS SANDY JOHN NIGERO Vs. S RAMAMURTHI COMMISSIONER OF POLICE FOR GREATER BOMBAY
|
November 26, 1992 |
ANTHONY AUGOSTINHO FLORENCE FEREIRA Vs. BANK OF BARODA
|
January 7, 1992 |
ANTHONY FERNANDES Vs. N R
|
December 10, 1992 |
ANTONY SAURI PILLAY Vs. STATE OF MAHARASHTRA
|
August 26, 1992 |
ARCO ROADWAYS PRIVATE LIMITED Vs. GAWARAJABAI
|
March 17, 1992 |
ARJUN DHONDIBA KAMBLE Vs. STATE OF MAHARASHTRA
|
February 14, 1992 |
ARJUN RAMACHANDRA PEDNEKAR Vs. TELECOM DISTRICT MANAGER PANAJI & ANOTHER
|
September 14, 1992 |
ARUN VAMAN APTE Vs. ARVIND MOHANIRAJ PATHAK
|
June 23, 1992 |
ARVINDKUMAR HIRALAL MEHTA Vs. BANK OF BARODA
|
July 1, 1992 |
ASBESTOS CEMENT LIMITED Vs. COMMISSIONER OF INCOME TAX
|
November 9, 1992 |
ASHOK KUMAR MOTUMAL AND COMPANY AND OTHERS Vs. STATE OF MAHARASHTRA (THROUGH SECRETARY, INDUSTRIES, LABOUR AND ENERGY DEPARTMENT), BOMBAY, AND OTHERS
|
February 3, 1992 |
ASHOK VARDHAN BIRLA Vs. COMMISSIONER OF WEALTH TAX BOMBAY
|
April 30, 1992 |
ASHOK VISHNU KATE Vs. M R BHOPE JUDGE LABOUR COURT BOMBAY
|
March 6, 1992 |
ASHRAFILAL KAMTA PRASAD JAISWAL Vs. SANTU PRASAD SHRIRAM KALWAR
|
December 10, 1992 |
ASMACO PLASTIC INDUSTRIES Vs. MUNICIPAL CORPORATION FOR CITY OF THANE
|
March 25, 1992 |
ASRID PEREIRA Vs. ANTHONYS HOMES CO OP SOC LTD
|
March 16, 1992 |
ASSISTANT REGISTRAR CO OPERATIVE SOCIETIES TQ CHANDRAPUR Vs. GURUKUL GRIHA NIRMAN SAHAKARI BHADEKARU MALKI SANSTHA
|
November 20, 1992 |
ASSOCIATION OF CHEMICAL WORKERS Vs. B D BORUDE
|
July 27, 1992 |
ASSOCIATION OF CHEMICAL WORKERS Vs. B D BORUDE
|
July 28, 1992 |
ASSOCIATION OF CHEMICAL WORKERS Vs. N A KADAM
|
December 2, 1992 |
ASSOCIATION OF ENGINEERING WORKERS Vs. N.A. KADAM & ORS.
|
June 25, 1992 |
ASSOCIATION OF ENGINEERING WORKERS Vs. PERMANENT MAGNETS LTD
|
October 23, 1992 |
ASSOCIATION OF ENGINEERING WORKERS TRADE UNION Vs. SEWREE IRON AND STEEL CO
|
June 19, 1992 |
AVITO HENRIQUE JORGE Vs. TELECOM DIVISIONAL MANAGER, PANAJI AND ANOTHER
|
April 6, 1992 |
B SHEKHAR HEGDE JT SECRETARY AND LEGAL ADVISER OF GOVERNMENT OF INDIA MINISTRY OF LAW AND JUSTICE Vs. SUDHANSHU BHATTACHARYA
|
May 26, 1992 |
B.D. MAGDUM Vs. HON. SECRETARY, LATTHE EDUCATION SOCIETY & ORS.
|
November 19, 1992 |
BABRUVAHAN VENKATRAO JADHAV Vs. HARISCHANDRA RANGRAO PATIL
|
December 2, 1992 |
BABRUVAHANA VENKATRAO JADHAV Vs. HARISHCHANDRA RANGRAO PATIL
|
February 12, 1992 |
BABU AMBOO PAWAR Vs. STATE OF MAHARASHTRA
|
February 13, 1992 |
BABU BABAN SINDE Vs. STATE OF MAHARASHTRA
|
June 18, 1992 |
BABU MAGBUL SHAIKH Vs. STATE OF MAHARASHTRA
|
July 10, 1992 |
BABU MAGBUL SHAIKH Vs. STATE OF MAHARASHTRA
|
October 7, 1992 |
BABULAL JAIRAM MAURYA Vs. STATE OF MAHARASHTRA
|
February 17, 1992 |
BABURAO VENKATRAO KOTGIRE Vs. VENKATI JAIWANTA THOTE
|
July 9, 1992 |
BACHHRAJ FACTORIES PVT LTD Vs. PARAMSUKHDAS
|
September 8, 1992 |
BACKBAY PREMISES CO OP SOCIETY LTD Vs. SAROJBEN G SHAH
|
March 23, 1992 |
BADASHA JAMAL MUJAWAR Vs. STATE OF MAHARASHTRA
|
March 13, 1992 |
BAI JERBAI WADIA HOSPITAL Vs. SHANKAR RAM CHANDRA MALI
|
July 21, 1992 |
BAJAJ AUTO LTD Vs. BHIKALAL MULCHAND VORA
|
March 3, 1992 |
BAJAJ TEMPO LIMITED Vs. COMMISSIONER OF INCOME TAX
|
October 15, 1992 |
BAL KALYANI Vs. STATE OF MAHARASHTRA
|
July 9, 1992 |
BALAJI COTTON COMPANY Vs. SALES TAX OFFICER
|
August 28, 1992 |
BALASAHEB YADAVRAO MAGAR Vs. STATE OF MAHARASHTRA
|
October 12, 1992 |
BALMUKUND MOTIRAM ANECHA (SINCE DECEASED BY HIS HEIRS) Vs. SURESH BANSILAL ANECHA AND OTHERS
|
July 10, 1992 |
BANDA NAVBHARAT SHIKSHAN PRASARAK MANDAL & ORS. Vs. RAGHUNATH GANESH MANORIKAR & ORS.
|
April 29, 1992 |
BANK OF AMERICA N T AND S A Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
August 24, 1992 |
BANK OF BARODA Vs. PERCHEM INDUSTRIES
|
April 16, 1992 |
BANK OF BARODA Vs. PANDURANG BALASAHEB NALAVADE
|
November 2, 1992 |
BANK OF BARODA Vs. NARAYAN YASHWANT GOLANDE
|
November 2, 1992 |
BANK OF OMAN LIMITED Vs. EAGLE ENTERPRISES
|
February 10, 1992 |
BAPURAO RAMCHANDRARAO BHOSALE Vs. STATE OF MAHARASHTRA
|
February 21, 1992 |
BAPUSAHEB RAOSAHEB DESAI Vs. NANASAHEB ALIAS NARAYAN SHRIPAD DESHPANDE
|
January 8, 1992 |
BARIUM CHEMICAL LIMITED Vs. UNION OF INDIA
|
September 24, 1992 |
BASAPPA BASHYA SHIRUGAPPA VIJAPURE Vs. STATE OF MAHARASHTRA
|
June 29, 1992 |
BASAVESHWAR CO OP MILK PRODUCERS SOC LTD Vs. KRISHNA KORE CO OP MILK PRODUCERS
|
October 1, 1992 |
BASHIR OIL MILLS Vs. MAHARASHTRA SALES TAX TRIBUNAL
|
August 28, 1992 |
BASU DEBA DAS Vs. M R BHOPE
|
November 25, 1992 |
BASU DEBA DAS Vs. M R BHOPE
|
November 26, 1992 |
BHAGUIRATI NARAYAN BORKAR Vs. EMA LIMA COTA FURTADO
|
January 20, 1992 |
BHAGYASHREE Vs. VICE CHANCELLOR AMRAVATI UNIVERSITY
|
October 22, 1992 |
BHAGYASHRI A LOHIT Vs. HARIVIJAY BUILDERS
|
July 14, 1992 |
BHALCHANDRA SHRIKRISHANA VAIDYA Vs. SARASWATIBAI VINAYAK MANDE
|
October 14, 1992 |
BHAVANJI SHIVAJI LODAYA AND OTHERS Vs. KHIMJI DECEASED THROUGH HIS LRS. VINOD KHIMJI LODAYA AND ANOTHER
|
February 19, 1992 |
BHIM RAO RANBA ARBAD Vs. STATE OF MAHARASHTRA
|
September 24, 1992 |
BHOJA P. KUCKIAN OF BOMBAY Vs. SHARE
|
June 11, 1992 |
BHOR INDUSTRIES LIMITED AND ANOTHER Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY AND OTHERS
|
August 19, 1992 |
BIHARI SANWALSINGH LULLA Vs. MUNICIPAL CORPORATION OF CITY OF THANE
|
October 14, 1992 |
BLUE STAR LIMITED Vs. CENTRAL BOARD OF DIRECT TAXES
|
August 26, 1992 |
BOMBAY CLOTH SYNDICATE Vs. COMMISSIONER OF INCOME TAX
|
September 25, 1992 |
BOMBAY DYEING AND MFG COMPANY LIMITED Vs. ADITYA NARAYAN SHYAM CHARAN UPADHYAY
|
November 26, 1992 |
BOMBAY MUNICIPAL CORPORATION Vs. Y J DAVE
|
November 24, 1992 |
BOMBAY PIPE TRADERS Vs. COMMISSIONER OF INCOME TAX
|
September 22, 1992 |
BOMBAY PORT TRUST EMPLOYEES UNION Vs. UNION OF INDIA
|
June 15, 1992 |
BOMBAY TELEPHONE USERS ASSOCIATION Vs. MAHANAGAR TELEPHONE NIGAM LIMITED
|
July 21, 1992 |
BOMI MUNCHERSHAW MISTRY Vs. KESHARWANI CO OPERATIVE HOUSING SOCIETY LIMITED
|
December 3, 1992 |
BROWN NICHOLAS WILLIAM JONATHAN BRITISH NATIONAL Vs. STATE OF GOA
|
November 6, 1992 |
BUSSA OVERSEAS AND PROPERTIES P LTD Vs. C L MAHAR ASSTT C C
|
August 4, 1992 |
C J GELATINE PRODUCTS LTD Vs. STATE OF MAHARASHTRA
|
April 1, 1992 |
C J THAKAR A P Vs. CONTROLLER OF ESTATE DUTY
|
October 19, 1992 |
C K TALWAR Vs. RALLIS INDIA LTD
|
March 23, 1992 |
C T R TRADE UNION Vs. C T R MANUFACTURING INDUSTRIES LTD
|
February 7, 1992 |
C.S. DIXIT C/O. ENGG. LABOUR UNION Vs. BAJAJ TEMPO LTD.
|
February 26, 1992 |
CAETANO FERNANDES Vs. STATE
|
January 24, 1992 |
CALTEX OIL REFINING INDIA LIMITED Vs. COMMISSIONER OF INCOME TAX
|
December 1, 1992 |
CANARA BANK Vs. VIJAY SHAMRAO GHATOLE
|
September 11, 1992 |
CANNING MITRA PHOENIX LTD. Vs. M/S. POPULAR CONSTRUCTION AND ANOTHER
|
April 28, 1992 |
CANTONMENT BOARD OF DEOLALI Vs. USHA DEVIDAS DONGRE
|
November 4, 1992 |
CARTIER INTERNATIONAL B V LTD Vs. RAMESH KUMAR SAWHNEY
|
September 22, 1992 |
CEAT TYRES OF INDIA LIMITED Vs. UNION OF INDIA
|
July 9, 1992 |
CEAT TYRES OF INDIA LIMITED Vs. UNION OF INDIA
|
September 7, 1992 |
CELINE VIEGAS Vs. LILIA ANA F N DE SOUZA
|
March 7, 1992 |
CENTRAL BANK OF INDIA Vs. ELMOT ENGINEERING CO PRIVATE LIMITED
|
March 26, 1992 |
CENTRAL BANK OF INDIA Vs. STATE OF MAHARASHTRA
|
June 29, 1992 |
CENTRAL BANK OF INDIA Vs. ALI MOHAMMAD AND ANOTHER
|
March 4, 1992 |
CENTRAL BANK OF INDIA Vs. ROHIDAS
|
November 4, 1992 |
CENTURY SPINNING AND MANUFACTURING CO LTD Vs. UNION OF INDIA
|
August 18, 1992 |
CHAMPABEN LAVJI THAKKAR Vs. LAVJI HIRJI THAKKAR
|
July 15, 1992 |
CHANDER CHANGALMAL GEHANI Vs. STATE OF MAHARASHTRA
|
August 25, 1992 |
CHANDRABHUSHAN PRASAD PURUSHOTTAM PRASAD MISHRA Vs. HERCULES HOISTS LTD
|
July 10, 1992 |
CHANDRAKANT ALIAS BALA RAMCHANDRA KADAM Vs. S RAMMURTHI COMMISSIONER OF POLICE
|
January 10, 1992 |
CHANDRAKANT CHANDULAL BHANSALI Vs. SHRIKANT SHRIKRISHNA JOSHI
|
August 10, 1992 |
CHANDRAKANT D. VOLVOIKAR Vs. SADIQ SHEIKH
|
June 9, 1992 |
CHARAK PHARMACEUTICALS Vs. M J EXPORTS PVT LTD
|
December 18, 1992 |
CHHAGANLAL NATHUBHAI PATEL Vs. BHAGIRATH KHERAJI
|
November 15, 1992 |
CHHAYA VISHNU SADAVARTE Vs. INDUBAI ALIAS INDUMATI BHASKAR BHAVSAR
|
January 8, 1992 |
CHIMANLAL GAGHUBHAI SHAH Vs. HARGOVIND DHARMSI
|
July 21, 1992 |
CHIRAYATH KUNJIPALIAN JOSEPH Vs. AMRAPALI WORKING WOMENS HOSTEL
|
June 20, 1992 |
CHITTARANJAN TATYARAM MIRKE Vs. STATE OF MAHARASHTRA
|
October 21, 1992 |
CHOITHRAM BEGRAJ LALVANEY Vs. COMMISSIONER OF INCOME TAX
|
January 23, 1992 |
CHORDIA AND SONS Vs. UNION OF INDIA
|
November 4, 1992 |
CHOWGULE AND COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
|
March 3, 1992 |
CHRISTALIN COSTA Vs. STATE OF GOA
|
July 7, 1992 |
CHRISTINE HODEN INDIA PRIVATE LIMITED Vs. N D GADAG
|
March 16, 1992 |
CHRISTOPHER PHILIPS CARDOZ Vs. STATE OF MAHARASHTRA
|
October 14, 1992 |
CHUNILAL PRANJIVANDAS AND CO Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY
|
April 2, 1992 |
CITRIC INDIA LTD Vs. UNION OF INDIA
|
October 21, 1992 |
CNA PEEJAY EXPORTS PRIVATE LIMITED Vs. M V NIKOLAY MAKSINOV
|
July 30, 1992 |
CO OPERATIVE BANK EMPLOYEES UNION Vs. YESHWANT SAHAKARI BANK LIMITED
|
October 1, 1992 |
COLLECTOR OF CENTRAL EXCISE Vs. VOLTAS LTD
|
January 20, 1992 |
COMMERCIAL CORPORATION OF INDIA LIMITED Vs. INCOME TAX OFFICER
|
December 31, 1992 |
COMMISIONER OF SALES TAX Vs. VIDARBH AUTOMOBILES
|
August 24, 1992 |
COMMISSIONER OF INCOME TAX Vs. NAGPUR ZILLA KRISHI AUDYOGIK SAHAKARI SANGH LIMITED
|
September 11, 1992 |
COMMISSIONER OF INCOME TAX Vs. HOTEL JAGSONS
|
September 14, 1992 |
COMMISSIONER OF INCOME TAX Vs. MEHTA J M AND BROS
|
September 30, 1992 |
COMMISSIONER OF INCOME TAX Vs. GHEWARCHAND CHUNILAL MOHTA
|
September 30, 1992 |
COMMISSIONER OF INCOME TAX Vs. CENTRAL INDIA EXCISE TRADERS
|
September 29, 1992 |
COMMISSIONER OF INCOME TAX Vs. SARAF V D HUF
|
September 29, 1992 |
COMMISSIONER OF INCOME TAX Vs. ZELL-ATE LIMITED
|
October 9, 1992 |
COMMISSIONER OF INCOME TAX Vs. HATHIRAMANI P B
|
October 9, 1992 |
COMMISSIONER OF INCOME TAX Vs. CENTRAL PROVINCE MANGANESE ORE CO LTD
|
October 12, 1992 |
COMMISSIONER OF INCOME TAX Vs. PROTOS ENGG CO P LIMITED
|
October 6, 1992 |
COMMISSIONER OF INCOME TAX Vs. RODHAN H SHROFF DR
|
October 8, 1992 |
COMMISSIONER OF INCOME TAX Vs. ELECTRO METALLURGICAL WORKS P LIMITED
|
October 9, 1992 |
COMMISSIONER OF INCOME TAX Vs. GRAUER AND WELL INDIA LTD
|
October 9, 1992 |
COMMISSIONER OF INCOME TAX Vs. DILIP SINGH SARDARSINGH BAGGA
|
September 25, 1992 |
COMMISSIONER OF INCOME TAX Vs. YAVATMAL CO OPERATIVE GINNING AND PRESSING FACTORY LIMITED
|
September 25, 1992 |
COMMISSIONER OF INCOME TAX Vs. DHABLE BOBDE PAROSE KALE LUTE AND CHOUDHARI
|
September 25, 1992 |
COMMISSIONER OF INCOME TAX Vs. VIJAYA HIRASA KALAMKAR HUF
|
September 23, 1992 |
COMMISSIONER OF INCOME TAX Vs. VIDARBHA CO OPERATIVE MARKETING SOCIETY LIMITED
|
September 11, 1992 |
COMMISSIONER OF INCOME TAX Vs. MATHER AND PLATT I LIMITED
|
July 8, 1992 |
COMMISSIONER OF INCOME TAX Vs. UNIVERSAL FERRO AND ALLIED CHEMICALS LIMITED
|
June 30, 1992 |
COMMISSIONER OF INCOME TAX Vs. BANIYAN A A
|
July 1, 1992 |
COMMISSIONER OF INCOME TAX Vs. KHATU INTERNATION LTD
|
June 18, 1992 |
COMMISSIONER OF INCOME TAX Vs. BOMBAY BURMAH TRADING CORPORATION LTD
|
June 19, 1992 |
COMMISSIONER OF INCOME TAX Vs. GODAVARI SUGAR MILLS LIMITED
|
June 15, 1992 |
COMMISSIONER OF INCOME TAX Vs. SUMATIBAI M DHANWATEY SMT
|
January 20, 1992 |
COMMISSIONER OF INCOME TAX Vs. BHANDARA ZILLA SAHAKARI KHAREDI VIKRI SANGH LIMITED
|
January 27, 1992 |
COMMISSIONER OF INCOME TAX Vs. ATMAPRAKASH AISHIRAM BATRAA
|
January 22, 1992 |
COMMISSIONER OF INCOME TAX Vs. INDIA CORPORATION PVT LIMITED
|
January 27, 1992 |
COMMISSIONER OF INCOME TAX Vs. SARAF BANDHU PVT LIMITED
|
January 29, 1992 |
COMMISSIONER OF INCOME TAX Vs. BOMBAY PIPE TRADERS
|
January 6, 1992 |
COMMISSIONER OF INCOME TAX Vs. KAUSHALYA SMT
|
January 14, 1992 |
COMMISSIONER OF INCOME TAX Vs. JAFARBHAI AKBARALI AND BROS
|
January 13, 1992 |
COMMISSIONER OF INCOME TAX Vs. VIMLA D SONWANE SMT
|
January 15, 1992 |
COMMISSIONER OF INCOME TAX Vs. SHANKAR D DHANWATEY
|
January 15, 1992 |
COMMISSIONER OF INCOME TAX Vs. JANTA CENTRAL WHOLESALE
|
January 30, 1992 |
COMMISSIONER OF INCOME TAX Vs. CHANDA DIESELS
|
January 30, 1992 |
COMMISSIONER OF INCOME TAX Vs. NEEDLE ROLLER BEARING CO LTD
|
March 8, 1992 |
COMMISSIONER OF INCOME TAX Vs. SHIV SAGAR ESTATES AOP
|
December 17, 1992 |
COMMISSIONER OF INCOME TAX Vs. STANDARD BATTERIES LIMITED
|
December 3, 1992 |
COMMISSIONER OF INCOME TAX Vs. HICO PRODUCTS PVT LTD
|
December 3, 1992 |
COMMISSIONER OF INCOME TAX Vs. BOOTS PURE DRUG CO I LIMITED
|
October 21, 1992 |
COMMISSIONER OF INCOME TAX Vs. RAGHUVANSHI MILLS LIMITED
|
October 19, 1992 |
COMMISSIONER OF INCOME TAX Vs. NAGPUR HOTEL OWNERS ASSOCIATION
|
October 15, 1992 |
COMMISSIONER OF INCOME TAX Vs. PANDYA B M LATE
|
October 12, 1992 |
COMMISSIONER OF INCOME TAX Vs. J K CHEMICALS LIMITED
|
October 13, 1992 |
COMMISSIONER OF INCOME TAX Vs. MIRZA ATAULLAHA BAIG
|
October 14, 1992 |
COMMISSIONER OF INCOME TAX Vs. GODAVARI SUGAR MILLS LIMITED
|
November 4, 1992 |
COMMISSIONER OF INCOME TAX Vs. PYRENE RAI METAL TREATMENT LIMITED
|
November 5, 1992 |
COMMISSIONER OF INCOME TAX Vs. MALATIBAI M KARAJGAR SMT
|
November 6, 1992 |
COMMISSIONER OF INCOME TAX Vs. BHAPKAR M L
|
November 6, 1992 |
COMMISSIONER OF INCOME TAX Vs. CYNAMID INDIA LIMITED
|
November 6, 1992 |
COMMISSIONER OF INCOME TAX Vs. RAMESH ELECTRIC AND TRADING CO
|
November 6, 1992 |
COMMISSIONER OF INCOME TAX Vs. HARINAGAR SUGAR MILLS LTD
|
November 6, 1992 |
COMMISSIONER OF INCOME TAX Vs. SHAH P M
|
November 9, 1992 |
COMMISSIONER OF INCOME TAX Vs. BAROAX MORARJI LIMITED
|
November 2, 1992 |
COMMISSIONER OF INCOME TAX Vs. GANNON DUNKERLEY AND COMPANY LIMITED
|
November 2, 1992 |
COMMISSIONER OF INCOME TAX Vs. IDEAL TRADING CO
|
November 3, 1992 |
COMMISSIONER OF INCOME TAX Vs. ANIL HARDBOARDS LIMITED
|
November 3, 1992 |
COMMISSIONER OF INCOME TAX Vs. PUSHPABEN MRS FAMILY TRUST
|
November 2, 1992 |
COMMISSIONER OF INCOME TAX Vs. CENTRAL BANK EXECUTOR AND TRUSTEE COMPANY LIMITED
|
October 23, 1992 |
COMMISSIONER OF INCOME TAX Vs. PRINCIPAL OFFICER LAXMI SURGICAL PVT LIMITED
|
November 25, 1992 |
COMMISSIONER OF INCOME TAX Vs. INDIA UNITED MILLS LIMITED
|
November 25, 1992 |
COMMISSIONER OF INCOME TAX Vs. A L A CHEMICALS P LIMITED
|
November 23, 1992 |
COMMISSIONER OF INCOME TAX Vs. JAYA HIND INDUSTRIES P LIMITED
|
November 19, 1992 |
COMMISSIONER OF INCOME TAX Vs. ATAMSINGH KOHLI AND BROS
|
November 10, 1992 |
COMMISSIONER OF INCOME TAX Vs. HINDUSTAN CONSTRUCTION COMPANY LIMITED
|
November 12, 1992 |
COMMISSIONER OF INCOME TAX Vs. PRECISION FASTNERS LTD
|
November 12, 1992 |
COMMISSIONER OF INCOME TAX Vs. ACE BUILDERS PVT LIMITED
|
November 19, 1992 |
COMMISSIONER OF INCOME TAX Vs. MAFATLAL FINE SPG AND MFG CO LTD
|
November 17, 1992 |
COMMISSIONER OF INCOME TAX Vs. ATUL DRUG HOUSE LIMITED
|
November 18, 1992 |
COMMISSIONER OF INCOME TAX Vs. MEHRA P M
|
November 18, 1992 |
COMMISSIONER OF INCOME TAX Vs. VICKERS SPERRY OF INDIA LIMITED
|
November 13, 1992 |
COMMISSIONER OF INCOME TAX Vs. RAMACHANDRA SHIVNARAIN
|
November 13, 1992 |
COMMISSIONER OF INCOME TAX Vs. SHREE LAXMI MILLS
|
November 16, 1992 |
COMMISSIONER OF INCOME TAX Vs. HICO PRODUCTS PVT LTD
|
November 17, 1992 |
COMMISSIONER OF INCOME TAX Vs. PAUL BROTHERS
|
October 16, 1992 |
COMMISSIONER OF INCOME TAX BOMBAY CITY III BOMBAY Vs. UNION BANK OF INDIA BOMBAY
|
November 17, 1992 |
COMMISSIONER OF INCOME TAX BOMBAY CITY IX BOMBAY Vs. SURAJBA PATEL TRUST
|
June 9, 1992 |
COMMISSIONER OF INCOME-TAX Vs. M L BHAPKAR
|
November 6, 1992 |
COMMISSIONER OF INCOME-TAX Vs. P B HATHIRAMANI
|
October 9, 1992 |
COMMISSIONER OF WEALTH TAX Vs. SHYAMBIHARI SONI
|
January 7, 1992 |
CONTROLLER OF ESTATE DUTY Vs. GANGABISHAN CHAMPALAL BAJAJ
|
October 19, 1992 |
CONTROLLER OF ESTATE DUTY Vs. CHAWARE P G
|
October 23, 1992 |
CORPORATION DIVISION OFFICE WARDHA Vs. DNYANESHWAR S O KAWAJI KHOKLE
|
March 27, 1992 |
COSME COUTINHO @ ALELUIA COSME CUSTODIO AND ANOTHER Vs. ISABILA DE SOUZA AND OTHERS
|
January 13, 1992 |
CRICKET CLUB OF INDIA LIMITED Vs. EMPLOYEES STATE INSURANCE CORPORATION
|
January 7, 1992 |
D M SETH Vs. GANESHNARAYAN R PODAR CHAIRMAN SHREE SHAKATI MILLS LTD
|
April 22, 1992 |
DAGADU PATILBA KHARDE Vs. BHAMABAI ALIAS SHAMABAI
|
November 24, 1992 |
DAGADU PATILBA KHARDE AND ANR. Vs. BHAMABAI ALIAS SHAMABAI W/O DEORAM SHINDE AND ORS.
|
November 23, 1992 |
DAMYANTI KIRIT JANI Vs. KIRIT LALUBHAI JANI
|
January 8, 1992 |
DARSHAN ANILKUMAR PATEL Vs. GITANEEL HOTELS PRIVATE LIMITED
|
December 16, 1992 |
DATTA BANDU SADALE Vs. SRIDHAR PAYAGONDA PATIL
|
March 10, 1992 |
DATTATRAY TRIMBAK KULKARNI Vs. STATE BANK OF INDIA BOMBAY
|
March 11, 1992 |
DATTATRAYA J SHINDE Vs. SAU SUNITA D SHINDE
|
January 7, 1992 |
DATTATRAYA SHANKARRAO KHARDE Vs. EXECUTIVE ENGINEER CHIEF GATE ERECTION UNIT NO 2 NAGPUR
|
November 12, 1992 |
DATTATREY S O CHAMPATGIR GIRI Vs. STATE OF MAHARASHTRA
|
September 24, 1992 |
DAULATRAO SONUJI AHER AGRICULTURIST DIST Vs. STATE OF MAHARASHTRA
|
May 11, 1992 |
DAVY POWERGAS INDIA PVT LIMITED Vs. CENTRAL BOARD OF DIRECT TAXES NO 1
|
August 25, 1992 |
DEEPAK RATANSHI BHATIA Vs. NARAYAN ACHARYA
|
November 27, 1992 |
DEHU AMMUNITION DEPOT WORKERS UNION Vs. UNION OF INDIA
|
November 9, 1992 |
DEHU AMMUNITION DEPOT WORKERS UNION AND ORS. Vs. UNION OF INDIA (UOI) AND ORS.
|
November 3, 1992 |
DENA BANK Vs. KHATAU DYES AND FIBRES LIMITED
|
March 26, 1992 |
DEO BHARGAVARAM PEDHE PARSHARAM Vs. RAJARAM SHANKAR GANPULE
|
August 12, 1992 |
DESSAI METAL WORKS Vs. ESIC AND ANR
|
December 14, 1992 |
DEVANDAS KISHNANI Vs. NANIKRAM KISHNANI
|
January 28, 1992 |
DEVENDRA CHAGANLAL PANDYA Vs. STATE OF MAHARASHTRA
|
September 29, 1992 |
DHANKUMAR THAKORDAS JAVERI Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY
|
March 30, 1992 |
DHARMARAJ S O JAIKUMAR JOHARAPURKAR Vs. STATE OF MAHARASHTRA
|
October 3, 1992 |
DHIRAJLAL CHATRABHUJ RATNAGRAHI Vs. STATE OF MAHARASHTRA
|
August 26, 1992 |
DHONAJI VYANKATRAO GHATAGE Vs. STATE OF MAHARASHTRA
|
September 3, 1992 |
DHRUNAL CHHOTALAL PATEL Vs. UNION OF INDIA
|
September 28, 1992 |
DHURUNAL CHHOTALAL PATEL Vs. UNION OF INDIA
|
August 28, 1992 |
DILIP Vs. EXECUTIVE ENGINEER LOWER WENA PROJECT WARDHA DIST WARDHA
|
June 26, 1992 |
DILIP ALIAS JOGYA S O WAMANRAO JOG Vs. STATE OF MAHARASHTRA
|
February 14, 1992 |
DINA BELA RODRIGUES DE BRAGANZA Vs. A VENKATRATNAM
|
February 17, 1992 |
DINESH G. SHAH Vs. B.C.A. GARWARE CLUB HOUSE
|
November 13, 1992 |
DINKAR VISHWANATH PENSE Vs. JAYANT VASANT JOGELKAR
|
March 26, 1992 |
DIRECTOR OF INCOME TAX EXEMPTION Vs. FRAMJEE CAWASJEE INSTITUTE
|
July 9, 1992 |
DKM PROPERTY INVESTMENTS Vs. TOLENTINO PEREIRA
|
September 11, 1992 |
DNYANESHWAR KHUSHALI NAIK Vs. A VENKATRATNAM DISTIRICT MAGISTRATE NORTH GOA DISTRICT PANAJI GOA
|
March 10, 1992 |
DNYANOBA VITHOBA THIGLE Vs. ASHOK EKNATH SASTE AND OTHERS
|
October 13, 1992 |
DR. GOVIND FULCHAND RAJPUT Vs. STATE OF MAHARASHTRA & ORS.
|
July 20, 1992 |
DRY CHILLIES BROKERS ASSOCIATION MIRCHI BAZAR NAGPUR Vs. DNYANESHWAR CHAMAT
|
September 7, 1992 |
DUBON PROJECT ENGINEERING PVT LIMITED Vs. CENTRAL BOARD OF DIRECT TAXES
|
August 28, 1992 |
DYES & CHEMICALS WORKERS UNION Vs. SAVITA CHEMICALS PVT. LIMITED & ORS.
|
November 27, 1992 |
EAGLE ELECTRONICS Vs. INDIAN OVERSEAS BANK
|
January 17, 1992 |
EAGLE POTTERIES PRIVATE LIMITED Vs. EAGLE FLASK INDUSTRIES PR LIMITED
|
October 12, 1992 |
EAGLE POTTERIES PVT LTD Vs. EAGLE FLASKS INDUSTRIES PVT LTD
|
December 10, 1992 |
ECHBEE CORPORATION Vs. UNION OF INDIA
|
January 16, 1992 |
ELBROS TEXTILES LIMITED Vs. SURENDRAKUMAR HARKISHOR JAIN
|
August 18, 1992 |
EMPLOYEES STATE INSURANCE CORPORATION Vs. ABU MARBLE MINING PRIVATE LIMITED
|
August 14, 1992 |
EMPLOYEES STATE INSURANCE CORPORATION BOM Vs. VYANKATESH CO OP PROCESSORS SOCIETY
|
November 3, 1992 |
ERUCH RUSTOM IRANI Vs. LIMJI KAIKASHROO PANDEY
|
June 3, 1992 |
EURRESTRA INDUSTRIES LIMITED Vs. KARNATAKA SOAPS AND DETERGENTS LIMITED
|
February 11, 1992 |
FARREL FUTADO Vs. STATE OF GOA
|
March 9, 1992 |
FATMABAI SHEIKH BHIKAN ALIAS SUNABI Vs. COMMISSIONER OF POLICE PUNE
|
August 17, 1992 |
FIRESTONE TYRE & RUBBER CO. (I) PVT. LTD. Vs. WORKMEN & ORS.
|
July 14, 1992 |
FIRESTONE TYRE EMPLOYEES UNION Vs. S A PATIL
|
March 25, 1992 |
FOOD CORPORATION OF INDIA Vs. STATE OF MAHARASHTRA
|
December 2, 1992 |
FRANCISCO ALMEIDA Vs. BOARD OF TRUSTEES OF THE PORT OF MORMUGAO
|
July 10, 1992 |
FRANCISCO MARIO DE JESUS LOPES Vs. CAETANO JOSE DE SOUZA
|
March 3, 1992 |
FRENNIE FITTER Vs. STATE BANK OF INDIA
|
November 13, 1992 |
G J KANGA Vs. S S BASHA
|
August 18, 1992 |
G K TALWAR Vs. RALLIS INDIA LIMITED
|
March 23, 1992 |
GABRIEL INDIA LIMITED Vs. UNION OF INDIA
|
January 22, 1992 |
GADHINGLAJ TALUKA SAHAKARI KARKHANA LTD., GADGHINGLAJI DIST. KOLHAPUR Vs. BASWANI LAXMAN JADHAV
|
April 21, 1992 |
GAJANAN MAHADEO RAJARSHI Vs. STATE OF MAHARASHTRA & ORS.
|
August 5, 1992 |
GAJANAN MOHANLAL SIKCHI Vs. STATE OF MAHARASHTRA
|
February 28, 1992 |
GAJRA GEARS LIMITED Vs. GARHA GEARS LIMITED
|
March 6, 1992 |
GANESH S O MADHAVRAO JADHAV Vs. MAHARASHTRA STATE BOARD OF SECONDARY AND HIGHER SECONDARY EDUCATION PUNE
|
August 14, 1992 |
GANGAPUR SAHAKARI SAKHAR KARKHANA LIMITED Vs. PRABHAKAR ENGINEERS PRIVATE LIMITED
|
July 21, 1992 |
GANPAT BHADUJI THAKRE Vs. CORPORATION OF THE CITY OF NAGPUR
|
February 11, 1992 |
GANPATI KUNDALIKA DUBAL Vs. SHARMUA KRISHA KADAM
|
September 1, 1992 |
GEETA KRISHNARAJ MERCHANT Vs. KRISHNARAJ S MERCHANT
|
July 30, 1992 |
GEMINI INDUSTRIAL CORPORATION PVT LTD Vs. SURINDER P JAIN
|
February 12, 1992 |
GIRDHARILAL LORINCHAND PURI Vs. MAHARASHTRA STATE ROAD TRANSPORT CORPORATION
|
April 20, 1992 |
GLINDIA LIMITED Vs. C. GUPTA AND ANR.
|
July 2, 1992 |
GLORIOUS PLASTICS LIMITED Vs. LAGHATE ENTERPRISES
|
September 28, 1992 |
GOA FOUNDATION Vs. KONKAN RAILWAY CORPORATION
|
April 29, 1992 |
GODREJ AND BOYCE MFG CO LTD Vs. S B POTNIS CHIEF COMMISSIONER OF INCOME-TAX
|
August 27, 1992 |
GODREJ AND BOYCE MFG COMPANY LIMITED Vs. POTNIS S B COMMISSIONER OF INCOME TAX CHIEF
|
August 27, 1992 |
GOVARDHAN A VAZIRANI Vs. STATE OF MAHARASHTRA
|
September 2, 1992 |
GOVIND RUBBER LTD Vs. PAVAN TYRES LTD
|
March 25, 1992 |
GUNVANTLAL KANTILAL KHAMAR Vs. STATE OF MAHARASHTRA & ORS.
|
December 17, 1992 |
GURUDAS BALKRISHNA Vs. CHIEF JUDICIAL MAGISTRATE PANAJI GOA
|
October 16, 1992 |
GURUNATH KANHA BHAGAT Vs. STATE OF MAHARASHTRA
|
November 17, 1992 |
GWALIOR INVESTMENT CO PVT LTD Vs. K M DESAI MEMBER INDUSTRIAL COURT
|
July 23, 1992 |
H VITHALDAS BHAT Vs. NATIONAL TEXTILE CORPORATION S M LIMITED
|
March 20, 1992 |
HAJI BEGUM TAJUDDIN Vs. MAHMOOD HUSSAIN AND OTHERS
|
April 10, 1992 |
HAJI OOMER Vs. B S HOBBAR ASSISTANT COLLECTOR OF CUSTOMS RUMMAGING AND INTELLIGENCE PREVENTIVE
|
June 10, 1992 |
HAMID KHAN Vs. MUNICIPAL COUNCIL BEED
|
November 24, 1992 |
HANMANT JANARDHAN PATIL Vs. STATE OF MAHARASHTRA
|
November 13, 1992 |
HANMANT JANARDHAN PATIL Vs. STATE OF MAHARASHTRA
|
November 12, 1992 |
HANUMAN OVERSEAS CORPORATION Vs. COMMISSIONER OF INCOME TAX
|
June 30, 1992 |
HARIHAR DINKAR KALE AND OTHERS Vs. D K AFZALPURKAR AND OTHERS
|
October 21, 1992 |
HARINDER KAUR NARENDER SINGH DHANOVA Vs. NARENDER SINGH RATTANSINGH DHANOVA
|
January 27, 1992 |
HARIOM ALIAS KALICHARAN SHIRIRAM GOPAL AGARWAL ALIAS SAXENA Vs. STATE OF MAHARASHTRA
|
November 9, 1992 |
HARSHAD S MEHTA Vs. UNION OF INDIA
|
July 29, 1992 |
HARSHAD SHANTILAL MEHTA Vs. STATE OF MAHARASHTRA
|
September 22, 1992 |
HEENA SHIPPING AGENCY Vs. COLLECTOR OF CUSTOMS
|
October 20, 1992 |
HERMES INDUSTRIES CORPORATION Vs. REGIONAL PROVIDENT FUND COMMISSIONER FOR MAH
|
August 7, 1992 |
HERMES INDUSTRIES CORPORATION & ANR. Vs. REGIONAL PROVIDENT FUND COMMISSIONER FOR MAH. & ORS.
|
August 17, 1992 |
HIGHLAND CO OP HOUSING SOC LTD Vs. MUNICIPAL CORPORATION
|
April 30, 1992 |
HIMAYAT ALI S O ASHRAF ALI JAIDI Vs. MURARI S O PURUSHOTTAM TAPASWI
|
January 30, 1992 |
HINDUSTAN CIBA GEIGHY LIMITED Vs. SESHASAYEE INDUSTRIES LIMITED
|
March 9, 1992 |
HINDUSTAN CONSTRUCTION COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
|
October 19, 1992 |
HINDUSTAN CONSTRUCTION COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX NO 1
|
November 11, 1992 |
HINDUSTAN ENGINEERING PRODUCTS COMPANY Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY
|
November 11, 1992 |
HINDUSTAN SPINNING AND WEAVING MILLS LIMITED Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY
|
November 13, 1992 |
HINGNA TALUKA SAHAKARI SHETKI KHAREDI VIKRI SANSTHA, HINGNA AND OTHERS Vs. STATE OF MAHARASHTRA AND ANOTHER
|
June 26, 1992 |
HIRALAL BHAGWANDAS RAJPUT Vs. RATILAL BHAGWANDAS RAJPUT
|
August 13, 1992 |
HIRALAL GANESHMAL JAIN Vs. STATE OF MAHARASHTRA
|
February 4, 1992 |
HIRALAL GANESHMAL JAIN Vs. STATE OF MAHARASHTRA
|
February 5, 1992 |
HIRENDRA MOHAN BASU Vs. TEXTILES COMMITTEE
|
June 15, 1992 |
HITESH SHANTILAL MEHTA Vs. UNION OF INDIA
|
July 24, 1992 |
HOMI N DALLAS Vs. KALANAGAR CO OP HOUSING SOCIETY LTD
|
April 30, 1992 |
HOTEL DOVE BIRD Vs. UNION OF INDIA
|
August 20, 1992 |
HYDERABAD SIND NATIONAL COLLEGE BOARD Vs. UNIVERSITY OF BOMBAY
|
July 3, 1992 |
HYUNDAI HEAVY INDUSTRIES COMPANY LIMITED Vs. PANT D C
|
September 21, 1992 |
IGNATIUS LOBO Vs. ANTOINETTE RODRIGUES
|
June 8, 1992 |
IN RE: ANTHONY FERNANDES AND ORS. Vs. STATE
|
October 12, 1992 |
IN RE: ASSISTANT COLLECTOR OF CUSTOMS AND OTHERS Vs. STATE
|
August 13, 1992 |
IN RE: KARAM CHAND THAPAR & BROS LTD Vs. C J GELATINE PRODUCTS LTD
|
April 1, 1992 |
IN THE MATTER OF REFERENCE MADE BY H.S. GHARE, ADDITIONAL SESSIONS JUDGE, BOMBAY Vs. STATE
|
September 18, 1992 |
INDEQUIP LIMITED Vs. COMMISSIONER OF INCOME TAX
|
November 16, 1992 |
INDIA FINANCE AND CONSTRUCTION CO PVT LIMITED Vs. PANDA B N DY CIT
|
August 27, 1992 |
INDIAN DYESTUFF INDUSTRIES LTD Vs. UNION OF INDIA
|
July 2, 1992 |
INDIAN RAYON AND INDUSTRIES LTD Vs. J R KANEKAR ASSISTANT COMMISSIONER OF INCOME-TAX
|
August 24, 1992 |
INDIAN TOOL MANUFACTURERS LTD Vs. UNION OF INDIA
|
January 6, 1992 |
INDIRABAI RAGHUNATH GUND Vs. SURESH MALU JADHAV
|
July 17, 1992 |
INDUSTRIAL CREDIT AND INVESTMENT CORPORATION OF INDIA LIMITED Vs. SHARAD KHANNA
|
July 27, 1992 |
INTERNATIONAL AIRPORTS AUTHORITY OF INDIA Vs. NOOR MOHAMMAD AND SONS
|
May 8, 1992 |
INTERNATIONAL AIRPORTS AUTHORITY OF INDIA BOMBAY Vs. VIRU MUTHU SUKHLINGAM
|
September 29, 1992 |
ION EXCHANGE (INDIA) LTD Vs. ASSISTANT COLLECTOR OF C EX
|
November 6, 1992 |
IQBAL AHMED KAMARUDDIN Vs. FIRST LABOUR COURT, THANE
|
February 26, 1992 |
IQBAL AHMED KAMARUDDIN Vs. P L MAJUMDAR
|
February 26, 1992 |
ISHWAR PIRAJ KALPATRIS Vs. STATE OF MAHARASHTRA
|
October 16, 1992 |
ISHWARDAS PAULSRAO INGLE Vs. GENERAL MANAGER M S R T CORPN BOMBAY
|
March 5, 1992 |
J.T. ENTERPRISES Vs. STATE OF MAHARASHTRA AND ANOTHER
|
August 28, 1992 |
JAGAN RAMSINGH NEPALI Vs. STATE OF MAHARASHTRA
|
January 22, 1992 |
JAGANNATH YESHWANT ACHAREKAR Vs. JYOTI J. ACHAREKAR
|
March 18, 1992 |
JAGANNATHAPPA BHUJAPPA GANJIWALE Vs. STATE OF MAHARASHTRA
|
December 10, 1992 |
JAGDISCHANDRA D PATEL Vs. STATE OF MAHARASHTRA
|
March 17, 1992 |
JAGDISH KAUR SARDAR MULKHASING Vs. NEW INDIA ASSURANCE COMPANY LIMITED
|
July 12, 1992 |
JAGEDO DENS CARDESO Vs. TELECOM DISTRICT MANAGER AND ANOTHERS
|
April 21, 1992 |
JAGMOHANDAS GOKULDAS SHAH Vs. COMMISSIONER OF INCOME TAX
|
November 2, 1992 |
JAIHIND COOPERATIVE HOUSING SOC LTD Vs. SOU PRABHAVATI EKNATH SHIRUDE
|
March 17, 1992 |
JAIKA AUTOMOBILES PVT LTD Vs. STATE OF MAHARASHTRA
|
August 7, 1992 |
JAJU EXPORTS PRIVATE LIMITED Vs. M S PURANIK, ASSISTANT COLLECTOR OF CUSTOMS
|
March 12, 1992 |
JAMSHED N GUZDAR Vs. STATE OF MAHARASHTRA
|
April 29, 1992 |
JANABAI Vs. KRISHNA RAVBA RITHE
|
September 4, 1992 |
JANARDAN S O LAXMANRAO BARWAT Vs. NARMADABAI
|
February 12, 1992 |
JANARDHAN J SHINKRE Vs. ANA FRANCISCA FERNANDES
|
April 13, 1992 |
JAY BHAVANI SAHAKARI BANK LTD Vs. K KHEMCHAND SHAH
|
November 10, 1992 |
JAYAKAR RAO N SHETTY Vs. REGIONAL P F COMMISSIONER
|
November 5, 1992 |
JAYESH RAMNIKLAL DOSHI Vs. CARBON CORPORATION LIMITED
|
February 6, 1992 |
JAYRAM KARSAN TANK Vs. DEPUTY REGIONAL DIRECTOR
|
March 6, 1992 |
JAYRAM KARSAN TANK Vs. DEPUTY REGIONAL DIRECTOR
|
June 3, 1992 |
JAYSHREE RAGHUVIR BALGI Vs. GOKULDAS SHESHGIRI PRABHU
|
September 18, 1992 |
JEEVAN BABU DESAI Vs. STATE OF MAHARASHTRA
|
January 31, 1992 |
JERBANOO KHURSHED CURSETJI Vs. ADI KHURSHEDJI CURSETJI
|
November 11, 1992 |
JINDAL STRIPS LTD Vs. UNION OF INDIA
|
February 26, 1992 |
JITENDRA NAROTTAMDAS SHETH Vs. INDRADEEP CO OPERATIVE HOUSING SOCIETY LIMITED
|
August 14, 1992 |
JOAQUIM D SOUZA (SINCE DECEASED) BY HIS L.RS. Vs. ANA QUITERIA D SOUZA
|
November 4, 1992 |
JOSEPH JOHN CARVALHO Vs. LEILA JOSEPH CARVALHO
|
August 21, 1992 |
JUGALKISHOR RAMPRATAPJI RATHI Vs. BRIJMOHAN S O RAMPRATAPJI RATHI
|
November 10, 1992 |
JYOTI TRADERS Vs. MAHENDRA KUMAR AND OTHERS
|
December 4, 1992 |
K B SHARMA Vs. R M GANDHI, REGIONAL PROVIDENT FUND COMMISSIONER
|
January 15, 1992 |
K C EXPORTS AND COMPANY ANR Vs. N D PUNTAMBEKAR INCOME TAX OFFICER
|
August 28, 1992 |
K M PATIL Vs. MADHUKAR SAHAKARI SAKHAR KARKHANA LIMITED
|
June 30, 1992 |
K T ROLLING MILLS PRIVATE LIMITED Vs. R M GANDHI
|
November 20, 1992 |
KALMESHWAR GIRNI KAMGAR SANGHATANA Vs. ASSISTANT REGISTRAR OF UNIONS
|
July 24, 1992 |
KAMAL BHANUDAS RAJGURU Vs. STATE OF MAHARASHTRA
|
March 26, 1992 |
KAMAL VASUDEO HEGDE Vs. KOKAN CO OP HOUSING SOC LTD
|
January 24, 1992 |
KANCHAN Vs. KAMALENDRA alias KAMALAKAR S O RAJARAM SAWARKAR
|
February 12, 1992 |
KANJUR CO OPERATIVE HOUSING SOCIETY LIMITED Vs. STATE OF MAHARASHTRA
|
January 14, 1992 |
KANTA PRAVIN MEHTA Vs. N R
|
March 3, 1992 |
KANTA PRAVIN MEHTA Vs. STATE OF MAHARASHTRA
|
March 3, 1992 |
KANTARAM MARUTI DABHADE Vs. STATE OF MAHARASHTRA
|
February 17, 1992 |
KARAM CHAND THAPAR AND BROS LIMITED Vs. N R
|
April 1, 1992 |
KARNATAKA STATE ROAD TRANSPORT CORPORATION Vs. PISHORI LAL
|
March 20, 1992 |
KARUNA MANOHARLAL OHRI Vs. VIPINBHAI U SANGHANI
|
April 7, 1992 |
KASHI CONDUCTORS Vs. UNION OF INDIA
|
October 19, 1992 |
KASHI CONDUCTORS Vs. UNION OF INDIA
|
October 16, 1992 |
KASHIBAI WD/O SANGA PAWAR AND OTHERS Vs. STATE OF MAHARASHTRA
|
November 18, 1992 |
KASHINATH BARKU BHAGAT Vs. STATE OF MAHARASHTRA AND OTHERS
|
June 20, 1992 |
KASHINATH G JALMI Vs. SPEAKER LEGISLATIVE ASSEMBLY OF GOA
|
February 4, 1992 |
KASHIRAO S O BAPURAO DESHMUKH Vs. DISTRICT AND SESSIONS JUDGE WARDHA
|
March 16, 1992 |
KAYCEE BERMUDA LIMITED Vs. COMMISSIONER OF INCOME TAX
|
November 26, 1992 |
KHADER KHAN M. KHAN Vs. BOMBAY MUNICIPAL CORPORATION AND OTHERS
|
November 11, 1992 |
KHANBHAI ESOOFBHAI Vs. UNION OF INDIA
|
February 12, 1992 |
KHANDELWAL FERRO ALLOYS LIMITED Vs. MEMBER INDUSTRIAL COURT NAGPUR
|
January 7, 1992 |
KHANDELWAL FERRO ALLOYS LTD Vs. MEMBER INDUSTRIAL COURT
|
July 1, 1992 |
KHATAU JUNKAR LIMITED Vs. K S PATHANIA
|
February 7, 1992 |
KHATRI CONSULTANTS SERVICES PVT LIMITED Vs. CENTRAL BOARD OF DIRECT TAXES
|
August 25, 1992 |
KHORSHED AGA Vs. STATE OF MAHARASHTRA
|
January 15, 1992 |
KIRAN PRABHAKAR SINGBAI Vs. STATE OF GOA
|
April 23, 1992 |
KIRAN SIZING Vs. IQBAL AHMED KAMRUDDIN
|
February 26, 1992 |
KIRLOSKAR PNEUMATIC COMPANY LIMITED Vs. V A MORE
|
August 25, 1992 |
KISAN MAHADEO HEDGIRE Vs. STATE OF MAHARASHTRA
|
December 1, 1992 |
KISHINCHAND M THAKUR Vs. COMMISSIONER OF INCOME TAX
|
June 30, 1992 |
KISHOR ANANT WADIVKAR Vs. GENERAL MANAGER B E S T UNDERTAKING
|
February 13, 1992 |
KISHORE K SHAHANI Vs. APPROPRIATE AUTHORITY INCOME TAX DEPARTMENT
|
December 17, 1992 |
KISHORILAL GOVINDRAM BIHANI Vs. DWARKABAI KISHORILAL BIHANI
|
March 11, 1992 |
KOTESH RAJAVIR BHANDARI Vs. STATE OF MAHARASHTRA
|
October 22, 1992 |
KRISHNA MAHADCO SHINDC Vs. THE MUNICIPAL CORP. OF GREATER BOMBAY
|
August 17, 1992 |
KRISHNA P RIVONKAR Vs. CHAIRMAN V K S C SOCIETY
|
September 4, 1992 |
KRISHNA PETRO YARNS LIMITED Vs. UNION OF INDIA
|
November 19, 1992 |
KUKADI IRRIGATION PROJECT Vs. WAMAN S/O BABANRAO BHUJBAL
|
December 14, 1992 |
KUKREJA AGENCIES Vs. COMMISSIONER OF INCOME TAX
|
October 9, 1992 |
KUMAR A NADAR Vs. V K SARAF
|
October 22, 1992 |
KUMAR CONSTRUCTION COMPANY AND OTHERS Vs. PUSHTIKAR SHIVALAY TRUST AND OTHERS
|
November 16, 1992 |
KUMBHARGAON VIVIDH KARYAKARI SAHAKARI SEVA SOCIETY LIMITED Vs. ASSISTANT REGISTRAR CO OP SOCIETIES PATAN
|
December 11, 1992 |
KUMBHARGAON VIVIDH KARYAKARI SAHAKARI SEVA SOCIETY LTD. Vs. ASSISTANT REGISTRAR, CO-OP. SOCIETIES, PATAN AND ORS.
|
November 12, 1992 |
KUPPANDA KALAPPA MUDDAPPA Vs. THE HINDUSTAN AERONAUTICS LTD. & ORS.
|
April 28, 1992 |
KUSH S O DR DAMODAR JHUNJHUNWALA Vs. STATE OF MAHARASHTRA
|
October 22, 1992 |
KUSH S/O DR. DAMODAR JHUNJHUNWALA Vs. THE STATE OF MAHARASHTRA AND ORS.
|
October 6, 1992 |
LACHHMAN PURSHOTTAM BHAGTANI Vs. UNION OF INDIA
|
April 29, 1992 |
LAHUDAS SAMBHAJI KARAD Vs. STATE OF MAHARASHTRA
|
August 24, 1992 |
LAKHANPAL NATIONAL LTD Vs. UNION OF INDIA
|
September 2, 1992 |
LALBAVTA HOTEL & BAKERY MAZDOOR UNION Vs. BHARAT PETROLEUM CORPORATION LTD
|
December 11, 1992 |
LALBAVTA HOTEL AND BAKERY MAZDOOR UNION Vs. BHARAT PETROLEUM CORPORATION LIMITED
|
November 12, 1992 |
LALLANPRASAD CHUNNILAL YADAV Vs. S RAMAMURTHI
|
March 10, 1992 |
LARSEN AND TOUBRO LIMITED Vs. UNION OF INDIA
|
March 5, 1992 |
LAXMAN BALIRAM MALI Vs. STATE OF MAHARASHTRA
|
September 2, 1992 |
LAXMAN KARANDE Vs. S. RAMAMURTHI
|
January 22, 1992 |
LAXMAN TATYABA KOREKAR Vs. CHIEF EXECUTIVE OFFICER PUNE
|
March 20, 1992 |
LAXMAN VITHOBA SASMILE Vs. STATE OF MAHARASHTRA
|
October 22, 1992 |
LAXMI KISHORE TONSEKAR Vs. STATE OF MAHARASHTRA
|
February 16, 1992 |
LAZOR COLOUR PRINTS PVT LTD Vs. UNION OF INDIA
|
July 8, 1992 |
LONKARAN KISHORILAL PALIWAL Vs. BHASKAR RAMBHAU GHIVE
|
March 3, 1992 |
LT COL SOHRAB VAKIL Vs. B G PIMPLE JUNIOR LEGAL ASSISTANT A WARD BOMBAY MUNICIPAL CORPORATION
|
September 18, 1992 |
M Vs. A
|
April 28, 1992 |
M F SUIDHANA Vs. A S SAMRA
|
July 21, 1992 |
M G THATTE Vs. STATE OF MAHARASHTRA
|
October 15, 1992 |
M P RAMACHANDRAN Vs. UNION OF INDIA
|
February 14, 1992 |
M.A. PUVAYYA Vs. SHANTARAM SHAMRAO SAO
|
September 29, 1992 |
M.K. KARANJIA Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY
|
November 17, 1992 |
M/S. CHANDIRAM K. BAJAJ Vs. INDIAN OIL CORPORATION LTD.
|
August 6, 1992 |
MACCHINDRA NAMDEO DEOKAR Vs. STATE OF MAHARASHTRA
|
January 21, 1992 |
MACHHINDRA MARUTI SHINDE Vs. STATE OF MAHARASHTRA
|
November 24, 1992 |
MADANLAL TANTIA OF BOMBAY Vs. COLLECTOR OF BOMBAY
|
June 11, 1992 |
MADESHWARA CARGO MOVERS Vs. HINDUSTAN COCOA PRODUCTS LIMITED
|
November 5, 1992 |
MADHAVI BROTHERS Vs. JAYADEV ELECTRO MECH COMPANY PRIVATE LIMITED
|
October 13, 1992 |
MADHU DEOLEKAR Vs. COMMISSIONER BOMBAY MUNICIPAL CORPORATION BOMBY
|
January 20, 1992 |
MADHUKAR MATU BHALEKAR Vs. STATE OF MAHARASHTRA
|
February 5, 1992 |
MADHUKAR R MAHADIK Vs. INDIAN EXPRESS NEWSPAPERS PVT LTD
|
March 12, 1992 |
MADHUKAR SUNDERLAL SHETH Vs. S K LAUL
|
July 28, 1992 |
MADHUKARRAO DEORAO CHAVAN Vs. STATE OF MAHARASHTRA
|
November 3, 1992 |
MAGANBHAI CHHANABHAL PATEL Vs. VIDESH SANCHAR NIGAM LIMITED
|
August 5, 1992 |
MAHADEO Vs. STATE OF MAHARASHTRA
|
June 24, 1992 |
MAHADEORAO MANIKRAO SHINDE Vs. THE INDUSTRIAL COURT, AURANGABAD & ANR.
|
June 20, 1992 |
MAHALAKSHMI GLASS WORKS LIMITED Vs. SUNIL GUPTA COMMISSIONER OF INCOME TAX ASST
|
August 24, 1992 |
MAHARASHTRA ENGINEERING PLASTIC & GENERAL KAMGAR UNION Vs. KOTKAR CERAMIC & METAL WORKS, & ORS.
|
July 20, 1992 |
MAHARASHTRA MINERALS CORPORATION LIMITED Vs. COMMISSIONER OF INCOME TAX
|
November 12, 1992 |
MAHARASHTRA SACHIVALAYA CO OP BANK LTD Vs. DATTARAYA RAMKRISHNA RAJE
|
February 7, 1992 |
MAHARASHTRA SHIKSHAN SANSTHA NAGPUR Vs. EDUCATION OFFICER NAGPUR
|
October 1, 1992 |
MAHARASHTRA SHIKSHAN SANSTHA, NAGPUR Vs. EDUCATION OFFICER, ZILLA PARISHAD, NAGPUR
|
October 6, 1992 |
MAHARASHTRA STATE CO OPERATIVE COTTON GROWERS MARKETING FEDERATION LIMITED Vs. MAHARASHTRA STATE CO OPERATIVE COTTON GROWERS MARKETING FEDERATION EMPLOYEES UNION
|
March 27, 1992 |
MAHARASHTRA STATE ELECTRICITY BOARD Vs. KHARE AND TARKUNDE
|
January 14, 1992 |
MAHARASHTRA STATE FINANCIAL CORPORATION Vs. SWIFT INDUSTRIES
|
March 11, 1992 |
MAHARASHTRA STATE FINANCIAL CORPORATION LTD Vs. SWIFT INDUSTRIES
|
March 27, 1992 |
MAHARASHTRA STATE ROAD TRANSPORT Vs. MAGGAR GHAI DHILLON
|
March 18, 1992 |
MAHARASHTRA STATE ROAD TRANSPORT CORPORATION Vs. RAMCHANDRA GANPATRAO CHINCHOLKAR
|
February 12, 1992 |
MAHARASHTRA VEGETABLE PRODUCTS LTD Vs. UNION OF INDIA
|
October 21, 1992 |
MAHASHTRA STATE CO OPERATIVE COTTON GROWERS MARKETING FEDERATION LTD Vs. MUNICIPAL COUNCIL DHAMANGAON
|
February 17, 1992 |
MAHAVIR KHANDSARI SUGAR MILL Vs. MAHARASHTRA STATE ELECTRICITY BOARD
|
September 23, 1992 |
MAHENDRA Vs. STATE OF MAHARASHTRA
|
April 29, 1992 |
MAHENDRA RATANSHI CHHEDA Vs. MAHANAGAR TELEPHONE NIGAM LIMITED
|
May 26, 1992 |
MAHILA GRIHA UDYOG LIJJAT PAPAD Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY
|
November 23, 1992 |
MAHINDRA AND MAHINDRA LTD Vs. UNION OF INDIA
|
April 10, 1992 |
MALANI B AND CO Vs. COMMISSIONER OF INCOME TAX
|
September 17, 1992 |
Malika Khatoon and Ors. Vs. State of Maharashtra
|
September 8, 1992 |
MALLESHI SHARNAPPA BARGUDE Vs. STATE OF MAHARASHTRA
|
June 9, 1992 |
MANAGER UMASHANKAR AGRAWAL Vs. REGIONAL LABOUR COMMISSIONER CENTRAL BOMBAY
|
March 26, 1992 |
MANAGER, ARDEE POLYPACK INDUSTRIES Vs. NIDGIRI SATYAPPA PUJARI
|
November 16, 1992 |
MANIK DEORAO SHINDE Vs. STATE OF MAHARASHTRA
|
March 5, 1992 |
MAQBUL AHMED MIYA GIRAV Vs. HIDAYATULLA BALDI
|
January 7, 1992 |
MAQBUL AHMED MIYA GIRAV Vs. HIDAYATULLA BALDI AND ANR.
|
July 1, 1992 |
MARIA LINDA RODRIGUES Vs. ASHLEY JOSEPH RODRIGUES
|
April 28, 1992 |
MARIA LINDA RODRIGUES Vs. ASHLEY JOSEPH RODRIGUES
|
April 24, 1992 |
MARIA TECLA GOES PEREIRA Vs. DENZYL LOBO
|
August 18, 1992 |
MARUTI KRISHANJI CHAVAN Vs. HARISH CHANDRA SATARKAR
|
March 17, 1992 |
MARY STELLA FERNANDES Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY
|
January 14, 1992 |
MATHUR ALLOY STEELS PRIVATE LIMITED Vs. UNION OF INDIA
|
June 11, 1992 |
MATHUR ALLOY STEELS PVT LTD Vs. UNION OF INDIA
|
November 6, 1992 |
MAZANIA SHRI NAVADURGA TEMPLE Vs. GOVIND SHABLO GAVDE
|
July 13, 1992 |
MEENA ANILKUMAR WALAMBE Vs. ANILKUMAR GOVIND WALAMBE
|
January 29, 1992 |
METAL DISTRIBUTORS LTD Vs. UNION OF INDIA
|
August 25, 1992 |
MIRZA HASHMATULLA BEG Vs. FARZANA HASHMATULLA BEG
|
December 17, 1992 |
MOHAMAD GHOUSE BEPARI Vs. SHAIKH MALIK LAL SAB BEPARI AND ANOTHER
|
June 23, 1992 |
MOHAMAD IKARAMUL HAQ VALD M N HAQ Vs. HAFIZ A VALD SHAIKH MUJIR
|
April 3, 1992 |
MOHAMED YAKOOB NOOR MOHAMMAD ANSARI Vs. STATE OF MAHARASHTRA
|
February 27, 1992 |
MOHAMED YUSUF ALI Vs. ASSISTANT COLLECTOR OF CUSTOMS
|
July 29, 1992 |
MOHAMMAD AZIZUL HAQ S O MOHAMMAD ABDUL HAQ Vs. STATE OF MAHARASHTRA
|
June 23, 1992 |
MOHAMMAD SHAFI S O MOHAMMAD YUSUF Vs. AURANGABAD MUNICIPAL CORPORATION AURANGABAD
|
August 21, 1992 |
MOHAMMAD SHARIF ABDUL KHALIL Vs. STATE OF MAHARASHTRA
|
January 21, 1992 |
MOHAN MEAKIN LTD Vs. STATE OF MAHARASHTRA
|
September 8, 1992 |
MOHAN REWACHAND MANKANI Vs. L D ARORA
|
July 2, 1992 |
MOHANLAL CHANDULAL SARAI Vs. STATE OF MAHARASHTRA
|
September 17, 1992 |
MOHANLAL JATIA Vs. COMPETENT AUTHORITY UNDER THE SMUGGLERS AND FOREIGN EXCHANGE
|
March 5, 1992 |
MOHANLAL JATIA Vs. COMPETENT AUTHORITY UNDER SMUGGLERS AND FOREIGN EXCHANGE MANIPULATORS FORFEITURE OF PROPERTY ACT
|
March 6, 1992 |
MOTANDAS NANDIRAM Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY
|
February 4, 1992 |
MOTIRAM BALARAM PATIL Vs. STATE OF MAHARASHTRA
|
November 12, 1992 |
MRS. MARIA MARGARIDA SEQUEIRA FERNANDES AND ORS. Vs. ERASMO DE SEQUEIRA AND ORS.
|
September 22, 1992 |
MRS. SAVITRIDEVI JAYANTIPRASAD RINGSHIA Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY AND ANR.
|
September 8, 1992 |
MUMBAI GIRNI KAMGAR UNION Vs. MUMBAI TEXTILE MILLS NTC
|
May 13, 1992 |
MUNCL CORPN OF GREATER BOMBAY Vs. BHARAT PETROLEUM CORPN LTD
|
February 6, 1992 |
MUNICIPAL COMMISSIONER FOR GREATER BOMBAY Vs. SANGAM CINEMA
|
September 4, 1992 |
MUNICIPAL CORPORATION OF GREATER BOMBAY Vs. P V SABESTIAN ALIAS CHERIAN
|
November 23, 1992 |
N M GODBOLE Vs. TATA CONSULTING ENGINEERS
|
June 11, 1992 |
N P LOTLIKAR Vs. C B I
|
October 11, 1992 |
N P LOTLIKAR Vs. C B I
|
November 11, 1992 |
NAGPUR ZILLA KRUSHI AUDYOGIK SAHAKARI SANGH LIMITED Vs. INCOME TAX OFFICER SECOND
|
September 9, 1992 |
NALINI RAJENDRA KOTWAL Vs. RAJENDRA RANPAT KOTWAL
|
December 17, 1992 |
NANDAKISHORE RAIKAR Vs. SRIRANG NARVEKAR
|
March 9, 1992 |
NANDBAI MOHAN DANGALE Vs. MOHAN THAKU DANGALE
|
January 14, 1992 |
NARAYAN DATTATRAYA UMBARKAR Vs. LATE SHRI SHANKAR HIRIJI PANDYA
|
November 2, 1992 |
NARAYANDAS CHATRABHUJ MAWANI Vs. HIRALAL HARIBHAI THAKKAR
|
September 15, 1992 |
NARENDRA AMRITLAL LUHAR Vs. STATE OF MAHARASHTRA
|
July 7, 1992 |
NARENDRA KESHAV MAHAJAN Vs. THE SECRETARY, PRIVATE EDUCATION SOCIETY KHASBAG, KOLHAPUR & ORS.
|
March 30, 1992 |
Narendra Kumar Dhansukhlal Shah Vs. State of Maharashtra
|
September 17, 1992 |
NARENDRA RAJARAM SHINDE Vs. RUKMINIBAI WIDOW OF GOPAL MAHADEO MAHAJAN
|
January 16, 1992 |
NARENDRA VIDYADHAR SARDESAI Vs. SHAILA
|
August 19, 1992 |
NARESH AGGARWAL Vs. UNION OF INDIA
|
August 14, 1992 |
NARKESHARI PRAKASHAN LIMITED Vs. NAGPUR PRESS KAMGAR SANGH
|
October 12, 1992 |
NARKESHARI PRAKASHAN LTD Vs. NAGPUR PRESS KAMGAR SANGH
|
December 10, 1992 |
NARSAYYA ASHANNA Vs. TATA ROBINS FRAZER LTD
|
February 3, 1992 |
NARSAYYA ASHANNA C O DR DILIP GUPTA Vs. TATA ROBINS FRAZER LIMITED
|
March 2, 1992 |
NATIONAL INSURANCE CO Vs. SUNEETA
|
October 2, 1992 |
NATIONAL ORGANISATION OF BANK WORKERS FEDERATION OF TRADE UNIONS Vs. UNION OF INDIA & ORS.
|
January 24, 1992 |
NATIONAL RAYON CORPORATION LIMITED Vs. UNION OF INDIA
|
April 10, 1992 |
NATIONAL TEXTILE CORPORATION (S.M.) LTD. Vs. VASANT LADOO NAIK & ORS.
|
June 10, 1992 |
NATIONAL TEXTILE CORPORATION MAH NORTH LIMITED Vs. GURUNATH VITHAL TAMASE
|
July 7, 1992 |
NATWARLAL A BADEKAR Vs. INDIAN INSTITUTE OF ARCHITACTS
|
November 23, 1992 |
NAVIN PAREKH Vs. MADHUBALA SHRIDHAR SHARMA
|
April 29, 1992 |
NAZIR AHMAD DOUD SHAIKH AND ORS. Vs. DEORAM KHANDU SONAWANE (DECEASED) THROUGH L.RS.
|
September 29, 1992 |
NEW BANK OF INDIA Vs. STATE BANK OF INDIA
|
February 12, 1992 |
NEW INDIA ASSURANCE CO. Vs. KHAIRUNSI MIRAD HAJARAT MULLA
|
September 4, 1992 |
NEW INDIA ASSURANCE CO. LTD Vs. VISHWAS BHUJANGAPPA SHETE
|
August 26, 1992 |
NEW INDIA CABLE CORPORATION Vs. UNION OF INDIA
|
February 5, 1992 |
NEW RESHMA DYEING PVT LTD Vs. UNION OF INDIA
|
October 16, 1992 |
NIRLON SYNTHETIC FIBRES AND CHEMICALS LTD Vs. UNION OF INDIA
|
February 7, 1992 |
NITIN GUNWANTRAI SHAH Vs. MAHENDRA PRASAD
|
March 20, 1992 |
NITIN S O PRALHAD SAPKAL Vs. STATE OF MAHARASHTRA
|
September 23, 1992 |
NOOR JAMAAL /RESPONDENT Vs. HASEENA
|
March 24, 1992 |
NOOR JAMAAL S O HABIB MOMIN Vs. HASEENA
|
March 23, 1992 |
NOORJAHAN WDLO ALTAF AHMED Vs. SADRUNNISA WDLO HAJI FATEHULLA KHAN
|
November 23, 1992 |
NOORKHAN RAHIMATKHAN PATHAN Vs. STATE OF MAHARASHTRA
|
February 28, 1992 |
NOZER GUSTAD COMMISSARIAT Vs. CENTRAL BANK OF INDIA
|
December 2, 1992 |
NUSARAM SAMBHAJI PARISHE Vs. BABA
|
October 15, 1992 |
OIL AND NATURAL GAS COMMISSION Vs. OFFSHORE ENTERPRISES INC
|
December 18, 1992 |
OMPRAKASH S O BHOJRAJ MANIYAR Vs. SWATI GIRISH BHINDE
|
January 10, 1992 |
OMPRAKASH SHANKARLAL SHARMA Vs. STATE OF MAHARASHTRA AT THE INSTANCE OF C B I BOMBAY
|
October 22, 1992 |
ORIENTAL FIRE AND GENERAL Vs. HEMLATA
|
July 2, 1992 |
ORIENTAL INSURANCE CO LTD Vs. RUKHMANICHANDRABHAN CO LTD
|
September 11, 1992 |
ORIENTAL INSURANCE CO. LTD Vs. BHALCHANDRA VISHNU KELKAR
|
October 1, 1992 |
P P KAMDAR Vs. N A KARANDE
|
June 10, 1992 |
P R NERURKAR Vs. STATE OF MAHARASHTRA
|
July 30, 1992 |
PALMIRA Vs. CRUZ FERNANDES
|
March 27, 1992 |
PANDURANG BAPURAO PATIL Vs. MADHUKAR SHANKAR PUJARI
|
June 9, 1992 |
PANDURANG NANASAHEB JAGADALE Vs. CHAIRMAN & ORS.
|
August 3, 1992 |
PANDURANG PUNAPPA KARPE Vs. STATE OF MAHARASHTRA
|
November 26, 1992 |
PANJIKARAN PAULOSE JOSEPH Vs. KUSUM VITHAL PATIL
|
October 9, 1992 |
PARASHRAM BAPU GAIKWAD Vs. STATE OF MAHARASHTRA
|
January 19, 1992 |
PARASHRAM BAPU GAIKWAD Vs. STATE OF MAHARASHTRA
|
January 29, 1992 |
PAYYAZHI JANARDHANAN Vs. STATE OF MAHARASHTRA
|
September 8, 1992 |
PEASANTS AND WORKERS PARTY OF INDIA Vs. UNION OF INDIA
|
September 29, 1992 |
PEASANTS AND WORKERS PARTY OF INDIA Vs. UNION OF INDIA
|
September 9, 1992 |
PEICO ELECTRONICS AND ELECTRICALS LTD Vs. C S BAJ MEMBER INDUSTRIAL COURT AND PHILIPS EMPLOYEES UNION
|
June 25, 1992 |
PHILIPS MORRIS LTD Vs. G T C INDUSTRIES LTD
|
March 2, 1992 |
PHIRDOS CO-OPERATIVE HOUSING SOCIETY LIMITED Vs. UNION OF INDIA
|
August 6, 1992 |
PHOREZE KUDIYANAVALA COUNSALTANT PVT LTD Vs. FOREGIANEXCHANGEREGULATION APPELATE BOARD
|
December 16, 1992 |
PIMPRI CHINCHWAD NAGARPALIKA Vs. NISAR AHMED IBRAHIM ATTAR
|
July 17, 1992 |
PODDAR TYRES LIMITED Vs. BEDROCK SALES CORPORATION LIMITED
|
July 21, 1992 |
POONA CANTONMENT BOARD Vs. S K DAS
|
November 30, 1992 |
POONAM RAJENDRA MURKAR Vs. RAJENDRA VASANT MURKAR
|
November 12, 1992 |
POPAT SHANKAR SONAWANE Vs. STATE OF MAHARASHTRA
|
October 9, 1992 |
POPATLAL DHANRAJ WADGAONKAR Vs. DATTU YESHWANT TAPKIR
|
August 26, 1992 |
PRABHA KALYANDEO VERMA Vs. NAGPUR UNIVERSITY NAGPUR
|
July 7, 1992 |
PRABHAKAR MENKA SHETTY Vs. S RAMAMURTHI COMMISSIONER OF POLICE GREATER BOMBAY
|
November 18, 1992 |
PRADEEP KANTILAL SHROFF Vs. KHORSHED KERSAP AGA
|
September 21, 1992 |
PRAHLAD SHRINIVASRAO KULKARNI Vs. STATE OF MAHARASHTRA
|
February 17, 1992 |
PRAKASH JAYANTILAL JHAVERI Vs. ASSISTANT COLLECTOR OF CUSTOMS
|
July 14, 1992 |
PRAKASH VASUDEV DEODHAR AND OTHERS Vs. STATE OF MAHARASHTRA AND OTHERS
|
April 28, 1992 |
PRAMODINI PATKAR Vs. INDIAN CANCER SOCIETY
|
July 8, 1992 |
PRASADYA SALYA NATHA Vs. STATE OF MAHARASHTRA
|
December 3, 1992 |
PRATAP J VED Vs. BHOR INDUSTRIES LIMITED
|
June 26, 1992 |
PRATAP KRISHAN REW Vs. DIRECTOR GENERAL OF SHIPPING
|
February 20, 1992 |
PRAVINCHANDRA JINABHAI PATEL Vs. GITANEEL BUILDERS INDIA
|
April 30, 1992 |
PREMA GOVINDA GAUNCAR Vs. ADMINISTRATIVE TRIBUNAL FOR GOA
|
June 26, 1992 |
PROMER SALES PRIVATE LIMITED Vs. MANOHAR SONDHUR
|
December 11, 1992 |
PROMER SALES PRIVATE LIMITED Vs. MANOHAR SONDHUR AND OTHERS
|
November 12, 1992 |
PUKHRAJ CHUNILAL BAFNA Vs. J RAM TAX RECOVERY OFFICER
|
August 28, 1992 |
PUNE MUNICIPAL CORPORATION Vs. MOHAN SHRIKRISHNA ASSAVA
|
September 3, 1992 |
PUSHPABAI WAMANRAO DEOTALE Vs. STATE OF MAHARASHTRA
|
July 9, 1992 |
PUSHPABAI WAMANRAO DEOTALE Vs. THE STATE OF MAHARASHTRA THROUGH SECRETARY, REVENUE DEPARTMENT, MANTRALAYA AND ORS.
|
September 7, 1992 |
R D PILLAY Vs. INDIAN DYESTUFF INDUSTRIES LTD
|
March 13, 1992 |
R GANESHAN Vs. UNION OF INDIA
|
November 19, 1992 |
R K RUBIN Vs. UNION OF INDIA
|
October 16, 1992 |
R P PATANKAR ASSTT COLLECTOR OF CUSTOMS BOMBAY Vs. MUSSA WAMLA
|
August 1, 1992 |
R S DAGODE Vs. HARI TUKARAM MAHAJAN
|
April 24, 1992 |
RADHABAI Vs. STATE OF MAHARASHTRA
|
January 14, 1992 |
RADHESHYAM HARDEO NIMODIYA Vs. COURT RECEIVER HIGH COURT BOMBAY
|
October 15, 1992 |
RAGHUNATH BABAN GHOSALE Vs. STATE OF MAHARASHTRA
|
December 11, 1992 |
RAHIMTULLA KHAN Vs. COMMISSIONER OF POLICE GR BOM
|
October 16, 1992 |
RAJ ENTERPRISES AND ANOTHER Vs. UNION OF INDIA AND ANOTHER
|
January 15, 1992 |
RAJA S BHOSALE Vs. MAHANAGAR TELEPHONE NIGAM LIMITED M T N L BOMBAY
|
January 6, 1992 |
RAJAN AJITKUMAR SARKAR ALIAS RAJAN BANGALI Vs. S RAMAMURTHI COMMISSIONER OF POLICE BOMBAY
|
January 29, 1992 |
RAJAN M NANDE Vs. ZELL ATE LTD
|
July 23, 1992 |
RAJARAM BANDEKAR SIRIGAO MINES PRIVATE LIMITED Vs. EXPORT CREDIT AND GUARANTEE CORPORATION LIMITED
|
September 14, 1992 |
RAJATI Vs. STATE OF MAHARASHTRA
|
November 19, 1992 |
RAJATI D/O DURAISAMY MODILAL Vs. THE STATE OF MAHARASHTRA AND ORS.
|
November 18, 1992 |
RAJENDRA JAINARAYAN SHARMA Vs. R P PATANKAR ASSTT COLLECTOR OF CUSTOMS BOM
|
August 19, 1992 |
RAJENDRA PALERAM AGARWAL Vs. STATE OF MAHARASHTRA
|
July 29, 1992 |
RAJESH ANANTRAM THAKUR Vs. STATE OF MAHARASHTRA
|
August 12, 1992 |
RAJESH R KUSHALANI Vs. MAHENDRA PRASAD JT SECRETARY GOVERNMENT OF INDIA
|
April 20, 1992 |
RAJNI MOHANLAL SHIVNANI Vs. KRISHNA B KAPUR
|
January 22, 1992 |
RAKESH NEMKUMAR PORWAL Vs. NARAYAN DHONDU JOGLEKAR
|
July 29, 1992 |
RAKESH RAMNATH SAIGAL Vs. STATE OF MAHARASHTRA
|
July 6, 1992 |
RALLIWOLF LIMITED Vs. UNION OF INDIA
|
February 7, 1992 |
RAMA AZIZ PARPIA Vs. BALKRISHNA K MEHTA
|
March 8, 1992 |
RAMBHAU Vs. MAHARASHTRA STATE ROAD TRANSPORT CORPORATION
|
August 14, 1992 |
RAMBHAU MURALIDHAR RAIJADE Vs. COLLECTOR
|
November 25, 1992 |
RAMCHANDRA KERUJI DEOKAR Vs. RAGHUNATH SHANKAR BICHAKAR
|
July 22, 1992 |
RAMCHANDRA KERUJI DEOKAR Vs. RAGHUNATH SHANKAR BICHAKAR
|
July 23, 1992 |
RAMCHANDRA VISHNU TENDULKAR Vs. STATE OF MAHARASHTRA
|
August 27, 1992 |
RAMDAS GENDA BHIL Vs. STATE OF MAHARASHTRA
|
July 13, 1992 |
RAMDAS SRINIVAS NAYAK Vs. ABDUL REHMAN ANTULAY
|
June 10, 1992 |
RAMESH MAVJIBHAI PADIYAR Vs. KALLAPPA RAGHU PATIL
|
February 4, 1992 |
RAMESH OCCHAVLAL SHAH Vs. UNION OF INDIA
|
April 13, 1992 |
RAMESH RAMA UBALE Vs. STATE OF MAHARASHTRA
|
December 7, 1992 |
RAMIAH VENKATESAN Vs. UNION OF INDIA & ORS.
|
August 12, 1992 |
RAMON DISTILLERIES LIMITED Vs. STATE OF MAHARASHTRA
|
July 21, 1992 |
RAMRAO ZINGRAJI SHENDE Vs. INDIAN YARN MANUFACTURING COMPANY
|
January 27, 1992 |
RAMU SHIVAPPA AGALGAVE Vs. IMAM KASHIM PATHAN
|
January 7, 1992 |
RANGANATH BANDUJI SALVE Vs. STATE OF MAHARASHTRA
|
March 12, 1992 |
RANGNATH RAMKRISHNA NAPHADE Vs. STATE OF MAHARASHTRA
|
August 3, 1992 |
RAOSAHEB BAPU BADBADE Vs. UNION OF INDIA
|
September 22, 1992 |
RAS MARKETING AND EXPORTS PRIVATE LIMITED Vs. UNION OF INDIA
|
October 22, 1992 |
RASHTRIYA CHEMICALS AND FERTILIZERS LIMITED Vs. OTA KANDLA PRIVATE LIMITED
|
April 28, 1992 |
RASHTRIYA CHEMICALS AND FERTILIZERS LTD Vs. STATE OF MAHARASHTRA
|
July 7, 1992 |
RASIKLAL S O DEOCHAND KIRANAWALA Vs. GOVIND PANDURANG ANANTWAR
|
March 6, 1992 |
RATANLAL TIKARAM GOYAL Vs. PRATIBHA PRABHAKAR GOKHALEALIASPRATIBHA RATANLAL GOYAL
|
November 11, 1992 |
RATTI PALONJI KAPADIA Vs. STATE OF MAHARASHTRA
|
April 24, 1992 |
RATTI PALONJI KAPADIA Vs. STATE OF MAHARASHTRA
|
April 23, 1992 |
RAVI GANPATI SHENOY Vs. NEELA SHENOY
|
January 20, 1992 |
RAVINDRA UMESH GOKARN Vs. GUEST KEEN WILLIAMS LIMITED
|
March 10, 1992 |
RAVINDRA WASUDEO JAMDAGNI Vs. MAH ACADEMY OF ENGINEERING AND EDUCATIONAL RESEARCH PUNE
|
February 20, 1992 |
RAYMOND WOLLEN MILLS LIMITED Vs. C S SONAWANE
|
October 7, 1992 |
RECKITT AND COLMAN OF INDIA LIMITED Vs. MEDICROSS PHARMACEUTICALS PRIVATE LIMITED
|
April 21, 1992 |
REFERENCE MADE Vs. STATE OF MAHARASHTRA
|
September 18, 1992 |
REGIONAL MANAGER MAHARASHTRA STATE ROAD TRANSPORT CORP NAGPUR Vs. CIVIL JUDGE SENIOR DIVISION 3RD JOINT AT AKOLA
|
February 4, 1992 |
RELIANCE TEXTILE INDUSTRIES LTD Vs. UNION OF INDIA
|
March 11, 1992 |
RESERVE BANK OF INDIA Vs. BANK OF CREDIT AND COMMERCE INTERNATIONAL OVERSEAS LTD
|
February 27, 1992 |
RESERVE BANK OF INDIA Vs. BANK OF CREDIT AND COMMERCE INTERNATIONAL OVERSEAS LIMITED
|
March 4, 1992 |
RESHMA SUDHAKAR HEGDE Vs. STATE OF MAHARASHTRA
|
July 7, 1992 |
RIZVI NAGAR CO OP HSG STY LIMITED Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY
|
October 19, 1992 |
ROBERT COSTA FERNANDES Vs. AMERICO JOSEPH FERNANDES
|
November 3, 1992 |
ROBERT SALVI Vs. ASHOK SONULE
|
June 9, 1992 |
ROHIDAS MARUTIRAO WAGHMARE Vs. STATE OF MAHARASHTRA
|
June 10, 1992 |
ROHIT DESAI Vs. STATE OF MAHARASHTRA
|
September 3, 1992 |
ROHIT DESAI Vs. STATE OF MAHARASHTRA
|
February 9, 1992 |
RUI COELHO Vs. TELECOMMUNICATION DIVISIONAL MANAGER, PANAJI & ORS
|
September 7, 1992 |
S K GULATI Vs. KANYA BUILDERS PVT LTD
|
March 6, 1992 |
S K PALANIAPPAH KANDAISWAMI GONDER Vs. SUPERINTENDING ENGINEER M S E B KARAD
|
April 12, 1992 |
S KANTILAL AND CO PVT LTD Vs. RAJARAM BANDEKAR SIRIGAO MINES PVT LTD
|
November 20, 1992 |
S L KIRLOSKAR Vs. UNION OF INDIA
|
November 11, 1992 |
S M RENU Vs. PROPRIETOR MAHAJAN SILK MILLS
|
July 24, 1992 |
S M SETHNA Vs. ANIL CHOKSI
|
October 31, 1992 |
S Y BANGAR Vs. KIRLOSKAR KISAN EQUIPMENT LTD
|
July 30, 1992 |
S.K. PALANIAPPAH KANDAISWAMI Vs. SUPERINTENDING ENGINEER
|
December 4, 1992 |
S.Y. BANGAR & ORS. Vs. KIRLOSKAR KISAN EQUIPMENT LTD. & OTHERS
|
June 30, 1992 |
SADASHIV CHHOKHA SABLE Vs. STATE OF MAHARASHTRA
|
November 2, 1992 |
SADASHIV DURGAJI AMBHORE Vs. STATE OF MAHARASHTRA
|
April 16, 1992 |
SADHANA DEEPAK NAIK Vs. DEEPAK LAXMAN NAIK
|
August 12, 1992 |
SADIQ SHEIK Vs. CHANDRAKANT D.VOLVEIKAR
|
June 9, 1992 |
SADIQ SHEIKH C O SHAUKAT ALI GLASS TRADERS Vs. CHANDRAKANT D VOLVOIKAR
|
September 6, 1992 |
SAFAT MOHAMMAD RAZAK Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY
|
July 17, 1992 |
SAI UDYOG Vs. UNION OF INDIA
|
February 12, 1992 |
SAIKO MATEK ENGINEERING PVT LIMITED Vs. PANT D C COMMISSIONER OF INCOME TAX DEPUTY
|
August 26, 1992 |
SAKHAR KAMGAR UNION Vs. KUMBHI KASARI SAHAKARI SAKHAR KARKHANA LTD
|
July 31, 1992 |
SAKHARAM TRYMBAK PATIL Vs. STATE OF MAHARASHTRA
|
September 16, 1992 |
SALUBAI BHAGWAN CHOUDHARI Vs. STATE OF MAHARASHTRA
|
November 19, 1992 |
SAMPAT SAKHARAM WABLE Vs. AMAR DYE CHEM LTD., & ORS.
|
December 1, 1992 |
SANGEETA BALKRISHNA KADAM Vs. BALKRISHNA RAMCHANDRA KADAM
|
April 30, 1992 |
SANTOSH DATTARAM MORE Vs. STATE OF MAHARASHTRA
|
June 20, 1992 |
SANTOSH PODDAR Vs. KAMALKUMAR PODDAR
|
March 25, 1992 |
SARANSINGH S O ATTARSINGH Vs. GOPAL S O RAGUNATHRAO JOSHI
|
July 14, 1992 |
SARDAR KULWANT SINGH P KOHLI Vs. IQBAL KAUR WIDOW OF BAKSHI WARYAM SINGH
|
December 16, 1992 |
SATARA SAHAKARI DUDH PURAVATHA SANGH LTD Vs. STATE OF LTD
|
April 3, 1992 |
SATYANARAYAN JIWANLAL BAPECHE Vs. STATE OF MAHARASHTRA
|
March 27, 1992 |
SATYAPAL Vs. RUKAYYABAI
|
April 28, 1992 |
SAU SHEELA Vs. SUBHASH
|
October 8, 1992 |
SAVITRIBAI CHANDRAKANT GAWADE Vs. MAHESH TRADING COMPANY
|
August 26, 1992 |
SAVITRIDEVI JAYANTIPRASAD RINGSHIA Vs. MUNCIPAL CORPORATION OF GREATER BOMBAY
|
August 9, 1992 |
SAYYAD ALIAS SAIDU GHUDUBHAI FULARI Vs. STATE OF MAHARASHTRA
|
January 23, 1992 |
SAYYED RAFIQUE Vs. ASFIYA BANU
|
March 2, 1992 |
SCHEME OF AMALGAMATION BETWEEN GOVIND RUBBER LIMITED WITH PAVAN TYRES LIMITED Vs. N R
|
March 25, 1992 |
SCHERING CORPORATION Vs. PERK PHARMACEUTICAL SERVICES
|
December 4, 1992 |
SECRETARY, CHOWKE PANCHKIROSHI SHIKSHAN PRASARAK MANDAL Vs. DILIP A. NARVEKAR & ORS.
|
April 28, 1992 |
SEEMA MARUTRAO DEVAKAR Vs. SHALAN PURUSHOTTAM JOSHI
|
September 17, 1992 |
SELVEL PUBLICITY CONSULTANT PRIVATE LIMITED Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY
|
March 5, 1992 |
SEVARAM LAXMIDAS SACHDEV Vs. NATIONAL INSURANCE COMPANY AND ANOTHER
|
March 27, 1992 |
SHAHBEHRAM ARBESHIR KHONYAR Vs. ASIATIC TRAVEL SERVICE
|
June 19, 1992 |
SHAIKH ABDUL GANI MOULA BAKSHA Vs. STATE OF MAHARASHTRA
|
January 31, 1992 |
SHAIKH ASHRAF ABDUL KADAR Vs. ASSISTANT COLLECTOR OF CUSTOMS
|
June 20, 1992 |
Shaikh Munna Shaikh Kadir Vs. State of Maharashtra
|
April 9, 1992 |
SHAIKH USMAN S O SHAIKH BURAHAN Vs. SHAIKH BADRUDDIN S O SHAIKH BHAGAN
|
March 27, 1992 |
SHAIKHLAL GULAB MULLA SHAIKHLAL GULAB MULLA SHAIKHLAL GULAB SHAIKHLAL GULAB MULLA Vs. STATE OF MAHARASHTRA
|
April 12, 1992 |
SHAKUNTALA RAMESHCHANDRA SANT Vs. RAJENDRA D. THAKKAR
|
September 8, 1992 |
SHALINI DAMODAR NIKAM Vs. INDIA UNITED MILLS
|
June 30, 1992 |
SHALINI WD O GANGADHAR WADODKAR Vs. PRAKASH S O GANGADHAR HEDAOO
|
December 1, 1992 |
SHAMRAO VITHAL CO OPERATIVE BANK LIMITED Vs. PADUBIDRI PATTABHIRAM BHATFB
|
August 28, 1992 |
SHANKAR BABU GHAVALI Vs. STATE OF MAHARASHTRA
|
November 20, 1992 |
SHANKAR BALU PISHTE Vs. ARVIND PROCESSORS
|
June 19, 1992 |
SHANKAR MOHANIRAJ GHOTANKAR Vs. STATE OF MAHARASHTRA
|
October 14, 1992 |
SHANKAR RAJU BANGLORKAR Vs. STATE OF GOA
|
February 25, 1992 |
SHANTILAL KHUSHALDAS AND BROS PVT LTD Vs. CHANDANBALA SUGHIR SHAH
|
February 14, 1992 |
SHANTILAL KHUSHALDAS PRIVATE LIMITED Vs. CHANDANBALA SUGHIR SHAH
|
February 12, 1992 |
SHARAD R KHANNA Vs. INDUSTRIAL CREDIT AND INVESTMENT CORP OF INDIA LIMITED
|
September 18, 1992 |
SHARAD VAIDYA Vs. PAULO JOEL VALES
|
June 16, 1992 |
SHARAD WAMAN BUCHAKE Vs. STATE OF MAHARASHTRA
|
November 27, 1992 |
SHARADCHANDRA MOTIRAMJI BALPANDE ASSISTANT CASHIER GOVERNMENT MILK SCHEME NAGPUR Vs. STATE OF MAHARASHTRA
|
October 15, 1992 |
SHARADCHANDRA S O BIHARILAL PALIWAL Vs. STATE OF MAHARASHTRA
|
January 31, 1992 |
SHASHIKANT PANACHAND GORAKHIA Vs. UNION OF INDIA
|
September 15, 1992 |
SHEELA Vs. SUBHASH S O SHAMRAO WANKHEDE
|
August 10, 1992 |
SHEWANTABAI WD/O EKNATH JAMBULKAR Vs. DY. DIRECTOR OF EDUCATION, NAGPUR & ORS.
|
November 9, 1992 |
SHIVAJI PANDURANG DEOKAR AND OTHERS Vs. THE STATE OF MAHARASHTRA
|
January 20, 1992 |
SHIVARAM ANKUSH MUDRAS Vs. UNION OF INDIA
|
September 11, 1992 |
SHIVCHALAPPA GURUMORTYAPPA LONI Vs. STATE OF MAHARASHTRA
|
September 22, 1992 |
SHIVDAS LOKNATHSING AND OTHERS Vs. GAYABAI SHANKAR SURWASE
|
February 14, 1992 |
SHIVRAJ FINE ART LITHO WORKS Vs. PURUSHOTTAM
|
April 10, 1992 |
SHIVRAJ S O HANMANTRAO PATIL Vs. STATE OF MAHARASHTRA
|
November 26, 1992 |
SHOBHA DINESH SUPARE Vs. DINESH NAMDEORAO SUPARE
|
August 27, 1992 |
SHOEB HABIB BHIMJI Vs. SOHABAI DOOUGARSI MALANI
|
January 23, 1992 |
SHRI B. Vs. SMT. A
|
January 16, 1992 |
SHRI SHANKAR SAHAKARI SAKHAR KARKHANA LTD., DIST. SOLAPUR Vs. KESHAV DATTATRAYA NAIKULE & ORS.
|
June 20, 1992 |
SHRI SHRIKRISHNA JAGANNATH KAMAT & ORS. Vs. SHRI BHIGVI NAIK DANGVI
|
November 10, 1992 |
SHRIMAL SHOBHACHAND BORA Vs. STATE OF MAHARASHTRA
|
November 2, 1992 |
SHRIPAD VASUDEO VATVE Vs. NARHAR BHARGAV KARMARKAR
|
January 8, 1992 |
SHRIPAD VASUDEV VATVE Vs. NATHAR BHARGAV KARMAKAR
|
November 8, 1992 |
SIEMENS LIMITED Vs. GAJANAN VITHAL KONDE
|
March 17, 1992 |
SINDHU KRISHNA THAKUR Vs. STATE OF MAHARASHTRA
|
January 28, 1992 |
SIPTA COATED STEELS LIMITED Vs. UNION OF INDIA
|
July 23, 1992 |
SIRDAR CARBONIC GAS COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
|
November 10, 1992 |
SITA RAM HARI KOLI Vs. RAMDAS TUKARAM KOLI & ANOTHER
|
June 25, 1992 |
SITARAM VISHNU CHALKE Vs. STATE OF MAHARASHTRA
|
June 16, 1992 |
SOCIEDADE ALGODOEIRA DO NORDESTE BRASILEIRO S A Vs. COTTON CORPORATION OF INDIA LIMITED
|
September 4, 1992 |
SOCIETY FOR CLEAN ENVIRONMENT Vs. UNION OF INDIA
|
February 21, 1992 |
SOLAPUR MUNICIPAL CORPORATION Vs. SHIVAJI WORKS LTD
|
April 21, 1992 |
SOMESHWAR SAHAKARI SAKHAR KARKHANA LIMITED Vs. SHRINIVAS PATIL
|
January 31, 1992 |
SOMESHWAR SAHAKARI SAKHAR KARKHANA LIMITED Vs. SHRINIVAS PATIL
|
February 3, 1992 |
SONALI VILAS GHAG Vs. STATE OF MAHARASHTRA
|
September 24, 1992 |
SONIA DINESH BAGDE Vs. MAHARASHTRA INSTITUTE OF TECHNOLOGY
|
October 20, 1992 |
SONUSING DHANUSING PATIL AND ANOTHER Vs. BANSICHINDU KUMBHAR
|
December 3, 1992 |
SOU JANABAI Vs. KRISHNA RAVBA RITHE
|
April 9, 1992 |
SOU SANJEEVANI ANIL WADNERE Vs. ANIL MURLIDHAR WADNERE
|
December 18, 1992 |
SOU SUNANDA RAGHUNATH SADAVARTE Vs. RAGHUNATH KERU SADAVARTE
|
November 25, 1992 |
SOUTH EASTERN ROADWAYS BOMBAY Vs. U P STATE AGRO INDUSTRIAL CORPORATION LIMITED LUCKNOW
|
April 11, 1992 |
SOUTH EASTERN ROADWAYS, BOMBAY Vs. U.P. STATE AGRO INDUSTRIAL CORPORATION LTD., AND ANOTHER
|
November 4, 1992 |
SOW SARALABAI ARJUN BAJAJ Vs. STATE OF MAHARASHTRA
|
April 28, 1992 |
SPECIAL LAND ACQUISITION OFFICER Vs. KOHINOOR DRESSES
|
November 12, 1992 |
SPECIAL LAND ACQUISITION OFFICER (I), BOMBAY Vs. BOMBAY MUNICIPAL CORPORATION (LABOUR), BOMBAY AND ANOTHER
|
November 6, 1992 |
SPECIAL LAND ACQUISITION OFFICER 1 BOMBAY Vs. ANIL KRISHNA BISWAS
|
April 9, 1992 |
SPECIAL LAND ACQUISITION OFFICER BOMBAY Vs. MAHESH VADILAL GANDHI
|
November 24, 1992 |
SPECIAL LAND ACQUISITION OFFICER I BOMBAY Vs. BOMBAY MUNICIPAL CORPORATION
|
June 11, 1992 |
SRINIVAS RAMA SHETTY Vs. AMALGAMATED ELECTRICITY COMPANY LIMITED
|
April 11, 1992 |
STANDARD BATTERIES LIMITED Vs. COMMISSIONER OF INCOME TAX
|
December 3, 1992 |
STAR INDUSTRIAL AND TEXTILE ENTERPRISES LIMITED Vs. SOM DATT BUILDERS PRIVATE LIMITED
|
September 22, 1992 |
STATE Vs. IN RE WALVIS FLOUR MILLS CO PVT LTD
|
September 18, 1992 |
STATE BANK OF INDIA Vs. JAVED AKHTAR HUSSAIN
|
August 3, 1992 |
STATE BANK OF INDIA Vs. JAVED AKHTAR HUSSAIN
|
March 8, 1992 |
STATE BANK OF INDIA Vs. VISHWANATH
|
December 7, 1992 |
STATE OF MAHARASHTRA Vs. SURESH S O RAMESHWARDAS LOHIYA
|
December 4, 1992 |
STATE OF MAHARASHTRA Vs. RAVJI KHANDU LANDHE
|
December 17, 1992 |
STATE OF MAHARASHTRA Vs. ISHWAR PIRVAJI KALPATRI
|
November 27, 1992 |
STATE OF MAHARASHTRA Vs. HASMUKH HARGOVIND SHAH
|
November 17, 1992 |
STATE OF MAHARASHTRA Vs. PRABHUDAYAL S O HIRALAL DAJJUKA
|
November 16, 1992 |
STATE OF MAHARASHTRA Vs. MANGALI DEWAIYYA PUPALLA
|
October 16, 1992 |
STATE OF MAHARASHTRA Vs. NANASAHEB BHIKAJI TAMBE
|
March 2, 1992 |
STATE OF MAHARASHTRA Vs. VASANT SHANKAR MHASANE
|
February 27, 1992 |
STATE OF MAHARASHTRA Vs. SHRIRAM BABULAL CHAURASIYA
|
March 5, 1992 |
STATE OF MAHARASHTRA Vs. ASHA KAMALAKAR SHETE
|
March 4, 1992 |
STATE OF MAHARASHTRA Vs. HEPTULLAL TAYABALLI DHORJIWALLA
|
April 16, 1992 |
STATE OF MAHARASHTRA Vs. UDECHAND RAMCHANDRA LUNIYA
|
February 3, 1992 |
STATE OF MAHARASHTRA Vs. SADIQ AND COMPANY
|
February 11, 1992 |
STATE OF MAHARASHTRA Vs. A K MAHANSARIA
|
February 5, 1992 |
STATE OF MAHARASHTRA Vs. BHATU KESHAVRAO MARATHE
|
February 6, 1992 |
STATE OF MAHARASHTRA Vs. M S BUILDERS PRIVATE LIMITED
|
February 13, 1992 |
STATE OF MAHARASHTRA Vs. MAHAVIR LALCHAND RATHOD
|
February 13, 1992 |
STATE OF MAHARASHTRA Vs. R A KHAN CHIEF JUDICIAL MAGISTRATE GADCHIROLI
|
September 23, 1992 |
STATE OF MAHARASHTRA Vs. ANNARKHAN SULEMANKHAN MUSALMAN
|
September 24, 1992 |
STATE OF MAHARASHTRA Vs. RAJU alias RAYA S O RAMKARAN GAUTAM
|
September 29, 1992 |
STATE OF MAHARASHTRA Vs. SAYYED MOHAMMAD SAYYED KAZIM
|
September 3, 1992 |
STATE OF MAHARASHTRA Vs. ANNARKHAN SULEMANKHAN MUSALMAN
|
September 25, 1992 |
STATE OF MAHARASHTRA Vs. NIRLON SYNTHETIC FIBRES AND CHEMICALS LTD
|
July 7, 1992 |
STATE OF MAHARASHTRA Vs. NARENDRA AMRITLAL LUHAR
|
July 7, 1992 |
STATE OF MAHARASHTRA AT THE INSTANCE OF SHRI NATRAJAN PROVIDENT FUND INSPECTOR BOMBAY Vs. SHIVPRAKASH SETH
|
November 20, 1992 |
SUBA TRANSPORT CO. Vs. PHIROZE SETHANE PVT. LTD
|
November 11, 1992 |
SUBA TRANSPORT COMPANY Vs. PHIROZE SETHANE PVT. LTD
|
December 11, 1992 |
SUBDIVISIONAL MAGISTRATE Vs. AMRJITCHOURASIA
|
July 10, 1992 |
SUBHASH GANGADHAR SHINDE Vs. STATE OF MAHARASHTRA
|
November 13, 1992 |
SUBHASH PHOTOGRAPHICS Vs. UNION OF INDIA
|
April 2, 1992 |
SUBHASH RAMCHANDRA WADEKAR Vs. UNION OF INDIA
|
August 18, 1992 |
SUDHAKAR BHASKAR PORE Vs. STATE OF MAHARASHTRA
|
February 26, 1992 |
SUDHIR SURESH KAMBLE Vs. STATE OF MAHARASHTRA
|
October 6, 1992 |
SUHASINIBAI GOENKA SMT Vs. COMMISSIONER OF INCOME TAX
|
September 29, 1992 |
SUKUMAR BISWAS Vs. STATE OF MAHARASHTRA
|
July 20, 1992 |
SULPHUR DYES LIMITED Vs. HICKSON AND DADAJEE LIMITED
|
February 20, 1992 |
SUNDER GANPAT BEKAL Vs. BHAGIRATHI SUNDER BEKAL
|
December 14, 1992 |
SUNDER TRANSPORT Vs. REGIONAL P F COMMISSIONER
|
September 4, 1992 |
SUNIL KISAN CHAVAN Vs. SPECIAL EXECUTIVE MAGISTRATE CRIMES PUNE
|
July 15, 1992 |
SUPER TILES WORKS Vs. ADDITIONAL DISTRICT MAGISTRATE NAGPUR
|
July 7, 1992 |
SUPERINTENDING ENGINEER URDHWA PAINGANGA PROJECT CIRCLE SINCHAN BHAWAN NANDED Vs. YAVATMAL ZILLA RASTE IMARATI VA PATBHANDHARE KAMGAR UNION NANDED
|
August 5, 1992 |
SURENDRAKUMAR HARKISHOR JAIN Vs. ELBROS TEXTILES LIMITED
|
August 18, 1992 |
SURESH LALCHAND LULLA Vs. NEELA SUDHISH TALPADE
|
July 13, 1992 |
SURESH RAGHUNATH KOCHARE Vs. STATE OF MAHARASHTRA
|
March 13, 1992 |
SURESH SOPAN KADAM Vs. JAGANNATH GENU KADAM
|
March 31, 1992 |
SURESHKUMAR SAKHARCHAND SHAH Vs. EDNA SUSHILA SAMUEL
|
October 19, 1992 |
SURESHKUMAR SAKHARCHAND SHAH Vs. EDNA SUSHILA SAMUEL
|
October 16, 1992 |
SURYAKANT SHANKAR JOG Vs. STATE OF MAHARASHTRA
|
June 18, 1992 |
SUSHEIL AHLUWALIA Vs. DHARAM PAL MALHOTRA
|
June 22, 1992 |
SWAPNALOK TOURING TALKIES KANHAN Vs. STATE OF MAHARASHTRA
|
July 3, 1992 |
SYED ATEEQ Vs. SYED ABDUL QADER
|
March 11, 1992 |
SYLVESTER AND COMPANY Vs. UNION OF INDIA
|
October 20, 1992 |
SYNDICATE BANK Vs. DASHRATH NARAHARI NARVEKAR
|
January 10, 1992 |
T A DARBAR AND COMPANY Vs. UNION BANK OF INDIA
|
June 20, 1992 |
TANAJI NAMDEO UPLAKAR Vs. BUDDHGAYA CO OP HOUSING SOC LTD
|
April 24, 1992 |
TANNA EXPORTS Vs. KAMAT M G
|
August 24, 1992 |
TATA ENGINEERING AND LOCOMOTIVE CO LTD Vs. UNION OF INDIA
|
November 18, 1992 |
TATA ENGINEERING AND LOCOMOTIVE COMPANY LTD Vs. STATE OF MAHARASHTRA
|
April 9, 1992 |
TATA ENGINEERING AND LOCOMOTIVE COMPANY LTD Vs. STATE OF MAHARASHTRA
|
March 10, 1992 |
TATA METALS AND STRIPS LIMITED Vs. UNION OF INDIA
|
February 11, 1992 |
TATOBA BHAU SAVAGAVE Vs. VASANTRAO DHINDIRAJ DESHPANDE
|
January 10, 1992 |
THANKAM G MENON Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY
|
December 1, 1992 |
THE STATE OF MAHARASHTRA Vs. MARUTI GOVIND PATIL AND ANOTHER
|
November 5, 1992 |
THELMA APARTMENT CO OP HOUSING SOC LTD Vs. MURLI SHYAMDAS ASNANI
|
April 2, 1992 |
TIRPUDE COLLEGE OF SOCIAL WORK Vs. NAGPUR UNIVERSITY
|
March 27, 1992 |
TRADE WINGS LIMITED Vs. PRABHAKAR DATTARAM PHODKAR
|
January 9, 1992 |
TRANSPORT AND DOCK WORKERS UNION Vs. BOMBAY STEVEDORES ASSOCIATION
|
September 25, 1992 |
TRANSPORT CORPORATION OF INDIA LIMITED Vs. STATE OF MAHARASHTRA
|
November 11, 1992 |
TRIMBAK TANAJI KAPADNIS Vs. MAHARASHTRA STATE R T C & ANR
|
September 4, 1992 |
TRIMURTI SAHAKARI DUDH UTPADAK SANGH Vs. DATTATRAYA KALURAM GADHAVE
|
May 14, 1992 |
TUKARAM RANGRAO WAZE Vs. STATE OF MAHARASHTRA
|
March 27, 1992 |
TULASHIDAS NEMANDAS DENGARA Vs. STATE OF MAHARASHTRA
|
June 8, 1992 |
TULSI TANGAPPA PILIAI Vs. STATE OF MAHARASHTRA
|
October 15, 1992 |
TUSHAR TULSIDAS TANNA Vs. J RAM TAX RECOVERY OFFICER
|
September 28, 1992 |
TWINCITY GLASS PRIVATE LIMITED Vs. UNION OF INDIA
|
March 17, 1992 |
UBS PUBLISHERS DISTRIBUTORS LTD. Vs. INDUSTRIAL WORKERS UNION & ORS.
|
November 18, 1992 |
UDAVJIPURSHOTTAM AMARCHEDA Vs. MUNICIPAL CORPORATION
|
August 25, 1992 |
UDAY T VALIA Vs. MAHENDRA PRASAD JOINT SECRETARY TO THE GOVT OF INDIA
|
March 4, 1992 |
UDHAV TATYA BHOPALE Vs. STATE OF MAHARASHTRA
|
April 10, 1992 |
UDHAV TATYA BHOPALE Vs. STATE OF MAHARASHTRA AND OTHERS
|
April 13, 1992 |
ULTRA DRYTECH ENGINEERING PVT. LTD. Vs. NIRAJ PETROCHEMICALS LTD. AND ANOTHER
|
June 23, 1992 |
UNION BANK OF INDIA Vs. DALPAT GAURISHANKAR UPADHYAY
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April 2, 1992 |
UNION BANK OF INDIA Vs. ANKUR CORPORATION
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September 11, 1992 |
UNION BANK OF INDIA Vs. ANKUR CORPORATION
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November 9, 1992 |
UNION OF INDIA Vs. KAVITA EXPORTS PVT LTD
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December 3, 1992 |
UNION OF INDIA Vs. SHEEL THERMOPLASTICS LTD
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June 8, 1992 |
UNION OF INDIA Vs. HEGE NAVIGATION LIMITED
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June 23, 1992 |
UNION OF INDIA Vs. SUPER PROCESSORS
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August 12, 1992 |
UNION OF INDIA Vs. MAHINDRA AND MAHINDRA LIMITED
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April 1, 1992 |
UNION OF INDIA Vs. METAL DISTRIBUTORS LTD
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March 18, 1992 |
UNION OF INDIA Vs. CHEMICAL PROCESS EQUIPMENTS PVT LTD
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January 9, 1992 |
UNION OF INDIA Vs. UNITED INDIA INSURANCE CO LTD
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January 10, 1992 |
UNION OF INDIA Vs. MINE-CHEM INDIA
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January 15, 1992 |
UNION OF INDIA Vs. B SORABJEE
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January 24, 1992 |
UNION OF INDIA Vs. MOHIBALI ROSHANALI NASER
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February 10, 1992 |
UNION OF INDIA Vs. ORION CHEMICALS
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February 13, 1992 |
UNION OF INDIA Vs. CHANDRALAL NALVANI
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February 6, 1992 |
UNION OF INDIA Vs. MANSUKHLAL CHHAGANLAL DESAI
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January 24, 1992 |
UNION OF INDIA OWNING THE CENTRAL RAILWAY Vs. R N PATTIWAR
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March 6, 1992 |
UTTAM SAHADU GALKAL Vs. NASIK CITY DY SUPERINTENDENT OF POLICE
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January 30, 1992 |
V J DESHMUKH Vs. PREMIER BUILDERS
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April 9, 1992 |
V M BHANDARI Vs. STATE OF MAHARASHTRA
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January 14, 1992 |
V S MALSHETTY Vs. STATE OF MAHARASHTRA
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August 4, 1992 |
V.E. LONDHE AND ORS. Vs. UNION OF INDIA AND ORS.
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November 17, 1992 |
V.M. JOG CONSTRUCTION PVT. LTD. COMPANY Vs. MAHARASHTRA STATE ROAD TRANSPORT CORPORATION
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November 13, 1992 |
VALIANT GLASS WORKS LTD. Vs. M/S. CASEWELL PVT. LTD. & ANR.
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June 9, 1992 |
VALLABH GLASS WORKS LTD Vs. CEGAT
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January 6, 1992 |
VASANT Vs. STATE BANK OF INDIA
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June 26, 1992 |
VASANT LADOO NAIK Vs. KOHINOOR MILLS NO 1
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July 10, 1992 |
VASANT S O PANDURANG BHUTADE Vs. SOLAR CHEMICALS CHANDRAPUR
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March 2, 1992 |
VASANT SUDAM PATIL Vs. STATE OF MAHARASHTRA
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December 1, 1992 |
VASANT VITHAL PRABHU Vs. UNION OF INDIA
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July 1, 1992 |
VATCHHALABAI MARUTI KSHIRSAGAR Vs. STATE OF MAHARASHTRA
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August 25, 1992 |
VELCRO INDUSTRIES B V Vs. VELCRO INDIA LTD
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February 11, 1992 |
VERA ARANHA Vs. JACVB HAROLD
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February 14, 1992 |
VIDARBHA PAPER MILLS LTD Vs. COMMISSIONER OF INCOME TAX
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September 28, 1992 |
VIDARBHA VENEER INDUSTRIES LTD Vs. UNION OF INDIA
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August 28, 1992 |
VIJAY BABULAL PATEL Vs. STATE OF MAHARASHTRA
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January 15, 1992 |
VINAYAK DATTALRAYA DHERE Vs. DHANANJAYA ALIAS CHINTAMANI VINAYAK DHERE AND ANR.
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November 5, 1992 |
VINOD KUMAR KEJRIWAL Vs. USHA VINOD KEJRIWAL
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March 20, 1992 |
VINOD PARSHURAM MAHAJAN Vs. ABDUL REHMAN KASHMIRI
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June 25, 1992 |
VINODCHANDRA GAJANAN DEOKAR Vs. ANUPAMA VINODCHANDRA
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July 24, 1992 |
VIRSINGH ANWARSING NAIK Vs. STATE OF MAHARASHTRA
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January 17, 1992 |
VIRU MUTHU SUKHLINGAM Vs. UNION OF INDIA
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June 20, 1992 |
VISHAL ELECTRONICS PVT LTD Vs. UNION OF INDIA
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December 3, 1992 |
VISHNU NARAYAN SHINGATE Vs. KUMAR SHAM SHANKAR PARIT
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August 28, 1992 |
VISHVESHWAR SAHAKARI BANK LIMITED Vs. S J CORPORATION FIRM BOMBAY
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June 11, 1992 |
VISHVESHWAR SAHAKARI BANK LTD. Vs. S.J. CORPORATION, FIRM AND ORS.
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November 6, 1992 |
VITHAL KESHAV THORAT Vs. STATE OF MAHARASHTRA
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August 10, 1992 |
VITTAL VENKATESH Vs. PATHEJA FORGING AND AUTO PARTS MFRS PRIVATE LIMITED
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November 20, 1992 |
VIVEK NARAYANRAO ANANTWAR (DR.) Vs. STATE OF MAHARASHTRA AND OTHERS
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June 20, 1992 |
VORA AUTOMOTIVES PVT LTD Vs. GOPALRAO NAMDEORAO POHRE
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March 5, 1992 |
VYSYA BANK LTD Vs. OFFICIAL LIQUIDATOR SHREENIWAS COTTON MILLS LTD
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July 9, 1992 |
WALCHAND AND CO PVT LIMITED Vs. COMMISSIONER OF INCOME TAX
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October 7, 1992 |
WALVIS FLOUR MILLS CO PVT LTD Vs. STATE
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September 18, 1992 |
WALWA TALUKA SAHAKARI SAKHAR KARKHANA LTD Vs. H K CHAVAN
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June 10, 1992 |
WAMAN GAJANAN DESAI Vs. FILOMENA DSA
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July 9, 1992 |
WEST COAST INDUSTRIES Vs. CHIEF GENERAL MANAGER MTNL
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May 26, 1992 |
WESTERN INDIAN TEXTURIZERS LTD Vs. UNION OF INDIA
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March 10, 1992 |
WILLIAM RODRIGUES Vs. GOA UNIVERSITY
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March 31, 1992 |
WIN LABORATORIES LTD Vs. UNION OF INDIA
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September 1, 1992 |
WORKS OF ART PVT LTD Vs. UNION OF INDIA
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February 5, 1992 |
YESHWANTRAO DATTAJI CHOWGULE Vs. STATE OF MAHARASHTRA
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March 7, 1992 |
YOGI ANAND SWAMY TRUST Vs. RAMCHANDRA DATTATRAYA PHULE
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July 27, 1992 |
ZENITH STEEL PIPES AND INDUSTRIES LIMITED Vs. G K ASHTEKAR
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August 4, 1992 |
ZIABANU MALAK Vs. COMMISSIONER OF INCOME TAX
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January 21, 1992 |