REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
ABBAS HUSAIN SARANG Vs. ISMAIL GAFOOR SARANG	November 14, 1991
ABDUL KADIR RAZZAQUE BEG Vs. SUB DIVISIONAL MAGISTRATE	January 22, 1991
ABDUL NASIR KHAN Vs. STATE OF MAHARASHTRA	March 4, 1991
ABDUL WAHAB S O HABIBUR RAHEMAN Vs. SUB DIVISIONAL MAGISTRATE MALEGAON SUB DIVISION	March 26, 1991
ABDUL WAHID Vs. STATE OF MAHARASHTRA	August 27, 1991
ABHIMANYU GOVIND MALI Vs. STATE OF MAHARASHTRA	August 26, 1991
ABHIMANYU VITHALRAO JADHAV Vs. STATE OF MAHARASHTRA	January 15, 1991
ACME METAL INDUSTRIES PRIVATE LIMITED Vs. STATE OF MAHARASHTRA	February 4, 1991
ADVANI OERLIKON LIMITED Vs. UNION OF INDIA	July 2, 1991
AHMEDABAD ELECTRICITY COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX	February 19, 1991
AJAY S O KISANLAL SONI Vs. STATE OF MAHARASHTRA	October 7, 1991
AKASH DEEP VIDHYUT KAMGAR SAHAKARI SANSTHA LTD Vs. MAHARASHTRA STATE CO OP TRIBAL DEVELOPMENT CORPORATION NASIK	September 12, 1991
AKBER A DEHGAMWALLA Vs. COMMISSIONER OF WEALTH TAX	April 23, 1991
AKHIL BHARATIYA DHAN UTPADAK KISAN BACHAO SAMITY Vs. STATE OF MAHARASHTRA	May 3, 1991
AKHIL BHARATIYA GRAHAK PANCHAYAT Vs. JOG HOSPITAL PUNE	January 1, 1991
AKOLA DISTRICT REVENUE DEPARTMENT CLASS III MINISTERIAL GOVERNMENT SERVANTS ASSOCIATION, AKOLA AND OTHERS Vs. STATE OF MAHARASHTRA AND OTHERS	March 18, 1991
AKSHAYA CO OPERATIVE HOUSING SOCIETY LTD Vs. GOVIND S MARATHE	September 27, 1991
ALKA SUBHASH GADIA Vs. ADDITIONAL SECRETARY TO THE GOVERNMENT OF INDIA NEW DELHI	July 22, 1991
ALLANA SONS PRIVATE LIMITED Vs. R M GANDHI REGIONAL PROVIDENT FUND COMMISSIONER MAH	February 5, 1991
AMATEUR RIDERS CLUB Vs. COMMISSIONER OF WEALTH TAX	March 22, 1991
AMBALAL PUNAMCHAND RASHAMWALA Vs. STATE OF MAHARASHTRA	November 20, 1991
AMIN CHAND PAYARE LAL Vs. COLLECTOR OF CUSTOMS BOMBAY	July 14, 1991
AMIN CHAND PAYARE LAL Vs. C T A PILLAY, COLLECTOR OF CUSTOMS	June 13, 1991
AMINA AKBAR ANSARI Vs. STATE OF MAHARASHTRA	March 22, 1991
AMINA WD O ISMAIL SHAIKH Vs. N R	August 2, 1991
ANAND GOPAL GURVE Vs. STATE OF MAHARASHTRA	October 1, 1991
ANAND S O GOPAL GURVE Vs. STATE OF MAHARASHTRA	September 30, 1991
ANANDRAO PANDURANG PATIL Vs. YASHWANT ANNA PATIL AND OTHERS	October 28, 1991
ANANDRAO RAMCHANDRA JADHAV Vs. P SUBRAMANYAM COMMISSIONER	December 6, 1991
ANANDRAO SHAMRAO BHOSALE Vs. SOMESHVAR SAHAKARI SAKHAR	October 29, 1991
ANANT NARAYAN SHIKHARE Vs. UNIVERSITY OF BOMBAY ANDOTHERS	January 10, 1991
ANIL VASANT MARATHE Vs. MUNICIPAL COMMISSIONER OF GREATER BOMBAY	January 16, 1991
ANJALL DILIP DOKE Vs. TRIVENI DUDHA VITARAN SAHAKARI SANSTHA LTD. & ORS.	July 19, 1991
ANJUMAN I ISLAM Vs. ASHRAF ALI CHOUDHARY	July 17, 1991
ANOOP KRISHAN SHARMA Vs. STATE OF MAHARASHTRA	April 5, 1991
ANTONY PHILIP DSOUZA Vs. AIR INDIA	January 18, 1991
ANUSAYABAI Vs. UNION OF INDIA	November 14, 1991
APPA DHONDI PARRKHE Vs. SHRIKANT VITHALRAO JOSHI	December 10, 1991
ARAT ELECTRO CHEMICALS PRIVATE LIMITED Vs. UNION OF INDIA	September 4, 1991
ARBUDA BHUVAN Vs. STATE OF MAHARASHTRA	January 21, 1991
AROCHEM INDUSTRIES Vs. UNION OF INDIA	October 10, 1991
ARUN Vs. MAHARASHTRA STATE ROAD TRANSPORT CORPORATION	January 28, 1991
ARUN PRAHLAD KALE Vs. STATE OF MAHARASHTRA	September 19, 1991
ARUN WANKHEDE Vs. EXECUTIVE ENGINEER	August 29, 1991
ARVIND KOTECHA DIRECTOR KOTECHA INVESTMENT CORPORATION Vs. MAHESH KUMAR MATHUR	September 5, 1991
ARVIND MANIKCHAND DOSHI Vs. S V KOTNIS MEMBER INDUSTRIAL COURT	July 22, 1991
ARVIND TRADING COMPANY Vs. STATE OF MAHARASHTRA	August 5, 1991
ASARAM Vs. STATE OF MAHARASHTRA	January 15, 1991
ASARAM SITARAM PADOLE Vs. YADAORAO RAGHOBAJI HATWAR	July 9, 1991
ASHA AMIT Vs. AMIT KANTILAL DAVE	November 26, 1991
ASHOK BABURAO KADAM Vs. STATE OF MAHARASHTRA	May 2, 1991
ASHOK GHOSH Vs. ISHWAR BHAVAN CO OP HOUSING SOCIETY LTD	April 2, 1991
ASHOK KISAN THORAT Vs. JALANDHAR BABURAO APRADH	January 23, 1991
ASHOK PANDURANG BHATKAR Vs. STATE OF MAHARASHTRA	March 22, 1991
ASHOK SHANKARAPPA HASURE Vs. STATE OF MAHARASHTRA	April 20, 1991
ASHWIN PRAFULLA PIMPALWAR Vs. STATE OF MAHARASHTRA	September 16, 1991
ASPAQUE JAMIL KHAN Vs. STATE OF MAHARASHTRA	August 28, 1991
ASRAR AHMED Vs. UNION OF INDIA	November 28, 1991
ASSISTANT COLLECTOR OF C EX Vs. EXTRUSION PROCESSES PRIVATE LTD	September 16, 1991
ASSISTANT COLLECTOR OF CUSTOMS P Vs. MADAM AYABO ATANDA CIDDIPO ORISAN	October 11, 1991
ASSOCIATION OF ENGINEERING WORKERS Vs. DOCKYARD LABOUR UNION	July 3, 1991
ASSOCIATION OF ENGINEERING WORKERS Vs. STATE OF MAHARASHTRA	January 16, 1991
ASSOCIATION OF ENGINEERING WORKERS Vs. STATE OF MAHARASHTRA AND OTHERS	January 17, 1991
ASSTT COLLECTOR OF CUS R AND I P Vs. HUSSAIN ABBAS SHAIKH	December 2, 1991
ASSTT COLLECTOR OF CUSTOMS P Vs. AYABE ATANDA CIADIPE ORISAN	October 11, 1991
ASTRA IDL LIMITED Vs. TTK PHARMA LIMITED	June 13, 1991
AURO ENGG PVT LTD Vs. R A GADEKAR	September 17, 1991
AUTOMOBILE CORPORATION OF GOA LTD Vs. STATE OF GOA	August 28, 1991
AVELINO DE SOUZA Vs. CHAIRMAN ADMINISTRATIVE TRIBUNAL	July 9, 1991
AYESHA MOHAMMAD KHAN Vs. JYOTI M. ASAWA	March 22, 1991
B C RAJAK ASST COLLECTOR OF CUSTOMS R AND IP BOMBAY Vs. APINOS VICTOR	August 27, 1991
BABARAO BHIMRAO SHISODE Vs. STATE OF MAHARASHTRA	December 6, 1991
BABASHA LADHUSHA ASKAN Vs. STATE OF MAHARASHTRA	May 3, 1991
BABITA ALIAS TAI MOHAN SHARDUL Vs. STATE OF MAHARASHTRA	April 8, 1991
BACHARAM DHONDI KATKAR Vs. LAXMAN ANANDRAO KATKAR	July 26, 1991
BAJAJ AUTO LIMITED Vs. UNION OF INDIA	October 29, 1991
BAKHTAWAR CONSTRUCTION CO PRIVATE LIMITED Vs. TAHSILDAR ANDHERI	January 25, 1991
BALAJI S O VASANTRAO SUWARNKAR Vs. STATE OF MAHARASHTRA	April 18, 1991
BALASAHEB KUSHABA KADAM Vs. STATE OF MAHARASHTRA	February 28, 1991
BALKRISHNA TUKARAM Vs. STATE OF MAHARASHTRA	September 10, 1991
BALWANT DNYANDEO KHANDEKAR Vs. SECRETARY SHETKARI SAHAKARI SANGH LIMITED	August 14, 1991
BANDU SANTU KUMBAR Vs. STATE OF GOA	August 29, 1991
BANK OF INDIA Vs. SENIOR TRAVELS PRIVATE LIMITED	August 8, 1991
BANOO J COYAJEE Vs. SHANTA GENEVIEVE PROMMERET PARULEKAR	May 2, 1991
BANOO J COYAJEE DR MRS Vs. SHANTA GENEVIEVE PROMMERET PARULEKAR	April 30, 1991
BANSI S O YADA KALGE KOLI Vs. RAMKRISHNA S O LAXMAN JOSHI	January 28, 1991
BAPU SUKHDEO JAGTAP Vs. STATE OF MAHARASHTRA	January 30, 1991
BAPUBHAI PAPABHAI DECEASED BY L.RS. Vs. KHAIRUNNISA ABDUL KADAR	December 12, 1991
BAPURAO S O NANU Vs. BAPURAO S O MARUTI ANDHA	August 5, 1991
BASHNURBI Vs. DIVISIONAL ACCOUNTS OFFICER M G SOUTH CENTRAL RAILWAY	November 15, 1991
BENGALI EDUCATION SOCIETY, NAGPUR AND OTHERS Vs. PRESIDING OFFICER, SCHOOL TRIBUNAL, NAGPUR AND OTHERS	March 20, 1991
BETEL STORES Vs. STATE OF MAHARASHTRA	May 3, 1991
BHAGIRATHABAI Vs. BABURAO DEVRAO	March 18, 1991
BHAGIRATHIBAI WD OF NAGESH PRABHU Vs. OM PRAKASH BODHRAJ KOHLI	November 13, 1991
BHAGWAN ANANT SANAR Vs. YELLAPPA VHANAPPA KABADE	April 5, 1991
BHAGWAN JATHYA BHOIR Vs. STATE OF MAHARASHTRA	August 20, 1991
BHAGWANDAS KHIMJI PATEL Vs. STATE OF MAHARASHTRA	September 20, 1991
BHAGWANRAO SAHEBRAO KAKADE Vs. COMMISSIONER FOR CO OPERATION AND REGISTRAR CO OP SOC	February 9, 1991
BHAGWATIBEN HARILAL BHOJANI Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY	January 16, 1991
BHALCHANDRA BALAM GOPAL ACHARYA Vs. INSPECTOR OF POLICE	November 25, 1991
BHALCHANDRA CHINTAMAN GADGIL Vs. UNION OF INDIA	December 20, 1991
BHARAT ALIAS MAMUL S O VITHALDAS THAKKAR Vs. STATE OF MAHARASHTRA	August 14, 1991
BHARAT CHANDULAL NANAVATI Vs. UCO BANK	October 10, 1991
BHARAT COTTAGE INDUSTRIES Vs. UNION OF INDIA	October 31, 1991
BHARAT PETROLEUM CORPORATION LIMITED Vs. INDEQUIP LIMITED	September 16, 1991
BHARAT S/O MAGANBHAI KHETA Vs. NAGPUR IMPROVEMENT TRUST	October 28, 1991
BHARATIYA KAMGAR SENA Vs. GEOFFREY MANNERS	August 22, 1991
BHASKAR S/O. DEVIDASPANT KALIKAR Vs. VINAYAK S/O. RAMACHANDRA SUDAME & ORS.	February 6, 1991
BHUJANGRAO S O PRATIBA JADHAV Vs. STATE OF MAHARASHTRA	July 10, 1991
BOARD OF TRUSTEES OF PORT OF MORMUGAOR Vs. ASIA FOUNDATIONS AND CONSTRUCTIONS LIMITED	January 30, 1991
BOMBAY BURMAH TRADING CORPORATION LIMITED Vs. COMMISSIONER OF INCOME TAX	April 25, 1991
BOMBAY MOTHERS AND CHILDRENS SOCIETY Vs. GENERAL LABOUR UNION RED FLAG	February 14, 1991
BOMBAY MUNICIPAL EXECUTIVE STAFF UNION Vs. MUNICIPAL COMMISSIONER MUNICIPAL CORPORATION OF GRT BOM	August 21, 1991
BOMBAY OIL INDUSTRIES LIMITED Vs. RAJ OIL MILLS	June 28, 1991
BOMBAY TYRES INTERNATIONAL LIMITED Vs. B P TALATHI	August 20, 1991
BOMBAY WAREHOUSE CORPORATION Vs. DEVRAJ	April 29, 1991
BRIYESH RAMESH KAMBLE Vs. S RAMAMURTHI COMMR OF POLICE GREATER BOMBAY	September 25, 1991
BROOKE BOND INDIA LIMITED Vs. UB LIMITED	December 5, 1991
BROOKE BOND INDIA LIMITED Vs. UB LIMITED	December 6, 1991
C J SHAH Vs. BRIJ MOHAN WADHWA	March 20, 1991
C K RAO Vs. KANTA UDHARAM JAGASIA MISS	February 1, 1991
C.B. BIDKAR Vs. MATHER & PLATT (INDIA) LTD. & ORS.	September 17, 1991
CABLE CORPN OF INDIA LTD Vs. MUNICIPAL CORPN OF GREATER BOMBAY	February 11, 1991
CALTEX OIL REFINING INDIA LIMITED Vs. COMMISSIONER OF INCOME TAX	March 12, 1991
CANARA BANK Vs. PUNALUR PAPER MILLS LIMITED	June 21, 1991
CATHOLIC ASSN OF BOM ST MICHAELS PARISH UNIT Vs. MUNICIPAL CORPN OF GREATER BOMBAY	January 30, 1991
CATHOLIC ASSOCIATION OF BOMBAY Vs. STATE OF MAHARASHTRA	February 27, 1991
CEAT TYRES OF INDIA LTD Vs. UNION OF INDIA	July 3, 1991
CENTURY SPINNING AND MANUFACTURING COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX	April 25, 1991
CHAGANLAL PRAHLADRAI SINGHANIA Vs. MAHARASHTRA STATE CO-OPERATIVE MARKETING FEDERATION LTD	December 2, 1991
CHAMPAKLAL NANABHAI Vs. COMMISSIONER OF SALES TAX MAHARASHTRA STATE	September 26, 1991
CHANDA SHIKSHAN PRASARAK MANDAL Vs. DIRECTOR OF EDUCATION, MAHARASHTRA STATE, PUNE AND OTHERS	February 28, 1991
CHANDBI MARD ABDUL RAZAK SACHE Vs. GULABBAI CHANDMAL GUGHALE	March 27, 1991
CHANDRAKANT DAMODAR SOPARKAR Vs. STATE OF MAHARASHTRA	January 25, 1991
CHANDRAKANT SHANKAR PRADHAN Vs. VERMA INVESTMENT CORPORATION	July 15, 1991
CHANDRAN NAIR Vs. INDO FRENCH TIME INDUSTRIES LIMITED	August 17, 1991
CHANDRASHEKHAR S O KHUSHALRAO THAMKE Vs. STATE OF MAHARASHTRA	July 3, 1991
CHANGUNABAI CHANOO PALKAR Vs. KHATAU MAKANJI MILLS LIMITED	June 21, 1991
CHATRABHUJ MAVJI MERCHANT Vs. SUMATI MORARJEE	December 13, 1991
CHATURBHUJ Vs. RECOVERY OFFICER	October 28, 1991
CHHOTABHAI JETHABHAI PATEL Vs. AGRICULTURAL PRODUCE MARKET COMMITTEE	July 18, 1991
CHIEF OFFICER SANGLI MUNICIPAL COUNCIL SANGLI Vs. DHARAMSING HIRALAL NAGARKAR	June 14, 1991
CHIRANJILAL SHRILAL Vs. COMMISSIONER OF INCOME TAX	March 5, 1991
CHOWGULE REAL ESTATE AND CONSTRUCTION COMPANY Vs. COMMISSIONER OF INCOME TAX	February 18, 1991
CITY AND I D CORPN OF MAHARASHTRA LTD Vs. NAGPUR STEEL AND ALLOYS PVT LTD	January 30, 1991
CLIVE EVERARD RYAN WILLIAMS Vs. RAJU B. KRIPLANI	November 29, 1991
CO Vs. YESHWANT SAHAKARI BANK LTD. & ORS.	July 1, 1991
CO OP BANK EMPLOYEES UNION Vs. DADAR JANATA SAHAKARI BANK KARMACHARI SANGHATAN	October 30, 1991
COCK BRAND SINNAR BIDIS LTD Vs. SHAKUNTALABAI DASHRATH KHANDARE	September 9, 1991
COLOUR-CHEM LIMITED Vs. A L ALSAPURKAR MEMBER INDUSTRIAL COURT	September 13, 1991
COLRIDGE LIMITED Vs. UNION OF INDIA	June 13, 1991
COMMISSIONER OF GIFT TAX Vs. MADHURKUMAR BAJAJ	November 20, 1991
COMMISSIONER OF INCOME TAX Vs. RAJESH STEEL INDUSTRIES	November 20, 1991
COMMISSIONER OF INCOME TAX Vs. LAXMICHAND NARPAL NAGDA DR	December 17, 1991
COMMISSIONER OF INCOME TAX Vs. WANI R G DR	December 17, 1991
COMMISSIONER OF INCOME TAX Vs. NARKESHARI PRAKASHAN LIMITED	December 17, 1991
COMMISSIONER OF INCOME TAX Vs. MAGANLAL VITHALDAS PANCHMATIYA	December 9, 1991
COMMISSIONER OF INCOME TAX Vs. R N KHANNA	April 30, 1991
COMMISSIONER OF INCOME TAX Vs. DUPHAR INTERFRAN LIMITED	April 30, 1991
COMMISSIONER OF INCOME TAX Vs. HINDUSTAN ELECTRICAL PVT LTD	April 30, 1991
COMMISSIONER OF INCOME TAX Vs. ORKAY KNITTING INDUSTRIES	April 30, 1991
COMMISSIONER OF INCOME TAX Vs. INDABRATOR LIMITED	April 30, 1991
COMMISSIONER OF INCOME TAX Vs. CHEMAUX PVT LIMITED	April 30, 1991
COMMISSIONER OF INCOME TAX Vs. KIRLOSKAR BROS LTD	May 2, 1991
COMMISSIONER OF INCOME TAX Vs. MADHAVNAGAR COTTON MILLS LIMITED	April 25, 1991
COMMISSIONER OF INCOME TAX Vs. TATA HYDRO ELECTRIC POWER SUPPLY CO LTD	April 24, 1991
COMMISSIONER OF INCOME TAX Vs. CROMPTON PARKINSON WORKS LIMITED	April 26, 1991
COMMISSIONER OF INCOME TAX Vs. SEKSARIA BISWAN SUGAR FACTORY PVT LIMITED	April 29, 1991
COMMISSIONER OF INCOME TAX Vs. AHMED A FAZALBHOY P LIMITED	April 29, 1991
COMMISSIONER OF INCOME TAX Vs. VASANT M GHATGE	April 22, 1991
COMMISSIONER OF INCOME TAX Vs. GULAB HUSSEN BAIRAGDAR	April 22, 1991
COMMISSIONER OF INCOME TAX Vs. PENWALT INDIA LIMITED	April 24, 1991
COMMISSIONER OF INCOME TAX Vs. TATA SONS PRIVATE LTD	April 24, 1991
COMMISSIONER OF INCOME TAX Vs. ABBASBHOY A DEHGAMWALLA	April 24, 1991
COMMISSIONER OF INCOME TAX Vs. SATI K SIPPY SMT	April 24, 1991
COMMISSIONER OF INCOME TAX Vs. CHUNILAL RAICHAND TRUST	April 24, 1991
COMMISSIONER OF INCOME TAX Vs. AMARCHAND B DOSHI	April 12, 1991
COMMISSIONER OF INCOME TAX Vs. EMPIRE DYEING AND MANUFACTURING COMPANY LIMITED	April 11, 1991
COMMISSIONER OF INCOME TAX Vs. DAYARAM VASUDEO	April 4, 1991
COMMISSIONER OF INCOME TAX Vs. GODAVARI SUGAR MILLS LTD	March 26, 1991
COMMISSIONER OF INCOME TAX Vs. BOMBAY BURMAH TRADING CORPORATION LTD	March 26, 1991
COMMISSIONER OF INCOME TAX Vs. BELAPUR SUGAR AND ALLIED INDUSTRIES LIMITED	March 22, 1991
COMMISSIONER OF INCOME TAX Vs. CYNAMID INDIA LIMITED	March 22, 1991
COMMISSIONER OF INCOME TAX Vs. SHOBHANA SILK MILLS	March 21, 1991
COMMISSIONER OF INCOME TAX Vs. MAHAVIRPRASAD R MORARKA	April 3, 1991
COMMISSIONER OF INCOME TAX Vs. NATIONAL RAYON CORPORATION LIMITED	April 3, 1991
COMMISSIONER OF INCOME TAX Vs. KELKAR S H AND CO PVT LIMITED	March 26, 1991
COMMISSIONER OF INCOME TAX Vs. AGRICULTURAL FINANCE CORPORATION LIMITED	March 26, 1991
COMMISSIONER OF INCOME TAX Vs. PFIZER LIMITED	March 27, 1991
COMMISSIONER OF INCOME TAX Vs. SYNTHETIC AND CHEMICAL LTD	March 27, 1991
COMMISSIONER OF INCOME TAX Vs. BOMBAY DYEING AND MANUFACTURING COMPANY LIMITED	March 27, 1991
COMMISSIONER OF INCOME TAX Vs. WEST COAST PAPER MILLS LIMITED	March 27, 1991
COMMISSIONER OF INCOME TAX Vs. WESTERN INDIA PAPER AND BOARD MILLS PVT LIMITED	February 11, 1991
COMMISSIONER OF INCOME TAX Vs. INTERNATIONAL TRACTOR CO OF INDIA LIMITED	February 18, 1991
COMMISSIONER OF INCOME TAX Vs. AUTOMOBILE PRODUCTS OF INDIA LIMITED	February 20, 1991
COMMISSIONER OF INCOME TAX Vs. KOLHAPUR OXYGEN ACETYLENE PVT LIMITED	February 20, 1991
COMMISSIONER OF INCOME TAX Vs. GOLDEN TOBACCO COMPANY LIMITED	February 20, 1991
COMMISSIONER OF INCOME TAX Vs. VICKERS SPERRY OF INDIA LIMITED	February 20, 1991
COMMISSIONER OF INCOME TAX Vs. TOLARAM JALAN TRUSTEES AND EXECUTORS OF LATE RAMKU	February 22, 1991
COMMISSIONER OF INCOME TAX Vs. TRUSTEES OF KASTURBAI SCINDIA COMMISSION TRUST	February 22, 1991
COMMISSIONER OF INCOME TAX Vs. GREAVES COTTON AND COMPANY LIMITED	March 5, 1991
COMMISSIONER OF INCOME TAX Vs. MAZAGAON DOCK LIMITED	March 7, 1991
COMMISSIONER OF INCOME TAX Vs. NATIONAL MACHINERY MANUFACTURERS LIMITED	March 8, 1991
COMMISSIONER OF INCOME TAX Vs. BURROUGHS WELLCOME AND CO INDIA LIMITED	March 8, 1991
COMMISSIONER OF INCOME TAX Vs. INDIAN DYESTUFF INDUSTRIES LIMITED	February 26, 1991
COMMISSIONER OF INCOME TAX Vs. BURMAH SHELL REFINERIES LIMITED	February 27, 1991
COMMISSIONER OF INCOME TAX Vs. LULLABHAI HIRABHAI	February 27, 1991
COMMISSIONER OF INCOME TAX Vs. ANGLO FRENCH DRUG CO EASTERN LIMITED	February 22, 1991
COMMISSIONER OF INCOME TAX Vs. DAJIBHAI KANJIBHAI	February 22, 1991
COMMISSIONER OF INCOME TAX Vs. PRAKASH COTTON MILLS PVT LIMITED	February 22, 1991
COMMISSIONER OF INCOME TAX Vs. NATIONAL ORGANIC CHEMICAL INDUSTRIES LIMITED	February 27, 1991
COMMISSIONER OF INCOME TAX Vs. NEW INDIA ASSURANCE COMPANY LIMITED	February 27, 1991
COMMISSIONER OF INCOME TAX Vs. UNITED CARBON INDIA LIMITED	February 27, 1991
COMMISSIONER OF INCOME TAX Vs. DESAI N N	February 27, 1991
COMMISSIONER OF INCOME TAX Vs. MAFATLAL GAGALBHAI AND CO PVT LIMITED	February 27, 1991
COMMISSIONER OF INCOME TAX Vs. ZANJALE N K	February 27, 1991
COMMISSIONER OF INCOME TAX Vs. KONDKE D K	March 12, 1991
COMMISSIONER OF INCOME TAX Vs. TOSHNIWAL ELECTRODES MANUFACTURING COMPANY LIMITED	March 12, 1991
COMMISSIONER OF INCOME TAX Vs. MAY AND BAKER INDIA PVT LIMITED	March 12, 1991
COMMISSIONER OF INCOME TAX Vs. BECK AND CO I LTD	March 13, 1991
COMMISSIONER OF INCOME TAX Vs. MANEKLAL T MFG COMPANY LIMITED	March 13, 1991
COMMISSIONER OF INCOME TAX Vs. METROPOLITAN SPRINGS P LIMITED	March 6, 1991
COMMISSIONER OF INCOME TAX Vs. PHALTON SUGAR WORKS LIMITED	March 6, 1991
COMMISSIONER OF INCOME TAX Vs. NATIONAL ASPHALT PRODUCTS AND CONSTRUCTION CO	March 11, 1991
COMMISSIONER OF INCOME TAX Vs. KIRLOSKAR CUMMINS LIMITED	March 19, 1991
COMMISSIONER OF INCOME TAX Vs. SHAKUNTALA KANTILAL	March 19, 1991
COMMISSIONER OF INCOME TAX Vs. ASIAN PAINTS INDIA LTD	March 19, 1991
COMMISSIONER OF INCOME TAX Vs. BLAZE ADVERTISING PVT. LTD.	April 30, 1991
COMMISSIONER OF INCOME TAX BOMBAY CITY IV BOMBAY Vs. ACROW INDIA LIMITED BOMBAY	February 20, 1991
COMMISSIONER OF INCOME TAX CENTRAL BOMBAY Vs. TARA SARUP	February 19, 1991
COMMISSIONER OF INCOME-TAX Vs. R G WANI	December 17, 1991
COMMISSIONER OF INCOMETAX Vs. ZIABANU MALAK	November 26, 1991
COMMISSIONER OF WEALTH TAX Vs. NIRAJKUMAR BAJAJ HUF	November 26, 1991
COMMISSIONER OF WEALTH TAX Vs. RAMAKRISHNA BAJAJ HUF	November 18, 1991
COMMISSIONER OF WEALTH TAX Vs. HENDRA S L	March 11, 1991
COMMISSIONER OF WEALTH TAX Vs. ANUSUYADEVI TAPARIA	March 13, 1991
COMMISSIONER OF WEALTH TAX Vs. BANSILAL BANECHAND	March 14, 1991
COMMISSIONER OF WEALTH TAX Vs. VENAINA D H	April 2, 1991
COMMISSIONER OF WEALTH TAX Vs. NITA MAHESH BHOGILAL MRS	March 20, 1991
COMMISSIONER OF WEALTH TAX Vs. EXECUTORS OF LATE D T UDESHI	March 25, 1991
COMMISSIONER OF WEALTH TAX Vs. POONAMCHAND D SHAH	April 11, 1991
COMMISSIONER OF WEALTH TAX Vs. GANGER P M	April 18, 1991
COMMISSIONER OF WEALTH TAX Vs. SUDHA P PATEL MISS	May 3, 1991
COMUNIDADE OF CHICALIM Vs. INCOME TAX OFFICER	August 30, 1991
CONTROLLER OF ESTATE DUTY Vs. SIR HIRJI JEHANGIR AND LADY HIRABAI C JEHANGIR	April 23, 1991
CONTROLLER OF ESTATE DUTY Vs. CHANDARAKANT M KHATAU	April 29, 1991
CONTROLLER OF ESTATE DUTY Vs. WADHELWALA S R SMT	March 20, 1991
CONTROLLER OF ESTATE DUTY Vs. R M SUKHADVALA	March 20, 1991
CONTROLLER OF ESTATE DUTY Vs. GOKULDAS M SHAH DECD	April 2, 1991
CONTROLLER OF ESTATE DUTY Vs. BANK OF INDIA	March 19, 1991
CONTROLLER OF ESTATE DUTY Vs. MASKATI R A	March 19, 1991
CONTROLLER OF ESTATE DUTY Vs. SUKHADVALA R M	March 20, 1991
COPPER ROLLERS PVT LTD Vs. UNION OF INDIA	July 19, 1991
CORN PRODUCTS COMPANY INDIA LTD Vs. UNION OF INDIA	July 25, 1991
CRUZ FERNANDES Vs. GREGORINA ESTEFANIA SOFIA FERNANDES ALIAS SOFIA FERNANDES	December 9, 1991
CYANAMID INDIA LIMITED Vs. K N ANANTHARAMA AYYAR	July 18, 1991
D R BHARADWAJ Vs. NATHIBAI DAMODAR THACKERSEY WOMENS UNIVERSITY	July 18, 1991
D S JOSHI Vs. COMMISSIONER OF INCOME-TAX	February 27, 1991
DADASAHEB MOHNIRAJ KADU Vs. STATE OF MAHARASHTRA	September 30, 1991
DADU BALA DAREKAR KOLHAPUR Vs. HANUMAN SHAHAKARI PANI PURAVATHA SANSTHA MARYADIT	October 9, 1991
DADU NAGU UPASHE OF AITWADE KHURD Vs. WARNA SAHAKARI SAKHAR KARKHANA LIMITED	June 26, 1991
DAI ICHI KARKARIA PRIVATE LTD Vs. OIL AND NATURAL GAS COMMISSION	January 29, 1991
DALAL ENGINEERING PRIVATE LIMITED Vs. RAMRAO BHAURAO SAWANT	September 20, 1991
DALANVALAN IMARAT BANDHKAM AND PATBANDHARE KAMGAR UNION Vs. STATE OF MAHARASHTRA	September 18, 1991
DAMODAR TATYABA Vs. VAMANRAO MAHADIK	April 8, 1991
DARAYAS CAWASJI BALSARA Vs. SHENAZ DARAYAS BALSARA	July 29, 1991
DASWANI AND FRIENDS CO OP HOUSING SOCIETY LTD Vs. RANJIT SINGH	November 13, 1991
DATTARAM TUKARAM BORDEKAR Vs. PRAKASH DATTATRAYA TIWATANE	December 9, 1991
DATTATRAYA Vs. DILIP	February 21, 1991
DATTATRAYA KRISHNAJI JOSHI Vs. STATE OF MAHARASHTRA	January 11, 1991
DATTU DNYANU PATIL CHAIRMAN Vs. COLLECTOR DIST SANGLI	October 3, 1991
DATTU SANTUPPA PATIL Vs. NAGOJI KALLAPPA PATIL	March 25, 1991
DAULAT MAKANMAL LUTHRIA Vs. SOLITAIRE HOTELS PVT LTD	September 6, 1991
DAYASHANKAR SINGH Vs. UNION OF INDIA	October 15, 1991
DEEPA RAMESH PAI Vs. UNION OF INDIA	April 5, 1991
DEEPA RAMESH PAI Vs. UNION OF INDIA	May 8, 1991
DEEPA W/O RAMESH PAI Vs. UNION OF INDIA AND OTHERS	April 8, 1991
DEEPAK FERTILISERS AND PETROCHEMICALS CORPORATION LIMITED Vs. P S OFFSHORE INTERLAND SERVICES PRIVATE LIMITED	August 17, 1991
DEEPAK RAMA UMBRAJKAR Vs. COMMISSIONER OF POLICE GREATER BOMBAY BOMBAY	August 2, 1991
DEEPAK RAMA UMBRAJKAR Vs. COMMISSIONER OF POLICE GREATER BOMBAY	August 1, 1991
DELUX THEATRES PVT LTD Vs. BOMBAY LABOUR UNION	October 3, 1991
DEUTSCHE BANK Vs. S P KALA	January 11, 1991
DEVANAND VISHWANATH SHIRODKAR Vs. STATE OF GOA	April 3, 1991
DEVGONDA RAYGONDA PATIL Vs. SHAMGONDA RAYGONDA PATIL SINCE DECD	July 30, 1991
DEVIDAS Vs. UNION OF INDIA	September 13, 1991
DEVIDAS GOPAL KAMBLE Vs. SIDDESHWAR DEOSTHAN, SOLAPUR, BY ITS CHAIRMAN AND ORS.	September 6, 1991
DHANANJAY RAGHUNATH MALVADKAR Vs. MAHARASHTRA STATE ROAD TRANSPORT CORPORATION	August 29, 1991
DHARAMAJI GANGARAM GHOLEM Vs. VITHOBA SOMA KHADE	October 4, 1991
DILAWAR AMBIR PATHAN Vs. STATE OF MAHARASHTRA	February 27, 1991
DILIP LAXMAN KOKARE Vs. S M AMBEDKAR	January 23, 1991
DILIP S/O KESHAVRAO INGOLE Vs. JANARDHAN BIJU GONNADE AND OTHERS	July 30, 1991
DILIP V TAWADE Vs. SANJAY V TAWADE	February 14, 1991
DILIPKUMAR TARACHAND GANDHI Vs. STATE OF MAHARASHTRA	March 4, 1991
DINKAR DADA MAHADIK Vs. SHRIRANG DADA MAHADIK	October 21, 1991
DINKAR MAHADEORAO NANDANWAR Vs. PRESIDING OFFICER, SCHOOL TRIBUNAL, NAGPUR AND OTHERS	October 4, 1991
DINKAR RAMCHANDRA AMBONKAR Vs. PHOTOPHONE LIMITED	October 16, 1991
DINKAR SADASHIV SANE OF BOMBAY Vs. MAHARASHTRA STATE ELECTRICITY BOARD	January 10, 1991
DNYAN VIKAS MANDAL Vs. PARASHRAM S/O LAXMAN LOKHANDE AND OTHERS	April 1, 1991
DNYANDEO PUNDLIK MALI Vs. STATE OF MAHARASHTRA	July 1, 1991
DNYANESHWAR BABURAO GOREL Vs. SAU KAMAL DNYANESHWAR GOREL	September 25, 1991
DNYANOBA ASU MANMODE Vs. STATE OF MAHARASHTRA AND ANOTHER	January 23, 1991
DNYONOBA SHANKAR SHINDE Vs. MOHANRAJ PUKHRAJ KERING	March 25, 1991
DOMINGOS VICENTE SERRAO AND ORS Vs. STATE OF GOA AND ORS	December 18, 1991
DORAB BOMANJI GHADIALI Vs. JAMSHED KANGA ADMINISTRATOR MUNICIPAL CORPORATION OF GREATER BOMBAY	January 28, 1991
DUDHAGANGA VEDHAGANGA SAHAKARI SAKHAR KARKHANA LTD Vs. SHAMRAO GANPAT PATIL	August 9, 1991
DULICHAND S O PURAN KATRE Vs. SHEELA WD O LAKHANLAL SAHU	August 12, 1991
DURUKUMAR SHAMBHULAL CHANDNANI Vs. HONOURABLE SHRI CHITTAHTOSH MOOKERJEE THE HONBLE THE CHIEF JUSTICE HIGH COURT BOMBAY	February 21, 1991
DYES AND CHEMICAL WORKERS UNION Vs. ASIAN CHEMICAL WORKS	August 6, 1991
EBLE EGNESIS ANTHONY Vs. T RAMLINGAM THUWAL SWAMY PILLAY	September 10, 1991
EKNATH S O RAGHOBA Vs. SOMLA S O LALU LAMANI	June 27, 1991
ELAR FASHIONS LIMITED Vs. STATE OF GOA	July 17, 1991
ELECTRIC CONSTRUCTION AND EQUIPMENT CO LTD Vs. HUKAM N SHARMA	January 24, 1991
EMPIRE INDUSTRIES LIMITED Vs. COMMISSIONER OF INCOME TAX	March 27, 1991
EMPLOYEES STATE INSURANCE CORPORATION Vs. G N MATHUR	February 7, 1991
EMPLOYEES STATE INSURANCE CORPORATION Vs. S K AGARWAL	January 18, 1991
ESSO EASTERS INDUSTRIES Vs. UNITED COMMERCIAL BANK	August 29, 1991
ESTRELA BATTERIES LIMITED Vs. INDUSTRIAL FINANCE CORPORATION OF INDIA	October 14, 1991
EXECUTIVE ENGINEER UJANI CANAL DIV NO 6 PANDHARPUR Vs. TUKARAM PANDURANG DODHE	February 20, 1991
EXECUTIVE STAFF UNION AND ORS. Vs. THE MUNICIPAL COMMISSIONER AND ORS.	August 21, 1991
EXPRESS BOTTLERS SERVICES PVT LTD Vs. PEPSICO INC	February 8, 1991
FAIZALI SHAHEEN Vs. STATE OF MAHARASHTRA	March 20, 1991
FAKKIHUSSAIN FAKKIHASAN QURESHI Vs. L HMINGLIANA SECRETARY PREVENTIVE DETENTION GOV OF MAHAHARASHTRA	February 19, 1991
FAROHAR AND COMPANY Vs. HEMANT MANOHAR NABAR	April 2, 1991
FERNANDO JORGE COLACO AND ORS Vs. STATE OF GOA	December 10, 1991
FERRO ALLOYS CORPORATION LIMITED Vs. COMMISSIONER OF INCOME TAX	December 2, 1991
FIROZALI ABDULKARIM JIVANI Vs. UNION OF INDIA	October 15, 1991
FRENCH DYES AND CHEMICALS INDIA PVT LIMITED Vs. COMMISSIONER OF INCOME TAX	April 2, 1991
G I C EMPLOYER SONAL VIHAR CO OPERATIVE HOUSING SCT Vs. PANDURANG H VAITY	August 30, 1991
G N DESHPANDE Vs. ISHWARIBAI U AHUJA	March 9, 1991
G P PEDKE Vs. SYED JAVED ALI	January 16, 1991
G T C INDUSTRIES LTD Vs. UNION OF INDIA	May 3, 1991
GABRIEL JOSEPH Vs. FEROZ GULAM SARVAR KHAN	September 6, 1991
GAJRAJ SAHAKARI DADH UTPADAK AND PURAVATHA SOC LTD Vs. PROPOSED YUVANI SAHAKARI DUDH UTPADAK SANSTHA LTD	January 25, 1991
GANAPATI PANCHAYATAN SANSTHAN TRUST Vs. COMMISSIONER OF WEALTH TAX	April 18, 1991
GANESH MORTO NAIK Vs. GOA STATE CO OPERATIVE BANK LIMITED	June 19, 1991
GANGADHAR NARSINGHDAS AGRAWAL Vs. TIMBLE PVT LTD	September 6, 1991
GANGARAM TOPAJI HUPADE Vs. DIGAMBER SADASHIO KANWALE	August 16, 1991
GANGUBAI WD/O DASHRATH MAKODE AND OTHERS Vs. NILKANTH SRIPAT GOKHALE	September 3, 1991
GANIKHAN Vs. MAHARASHTRA STATE ROAD TRANSPORT CORPORATION	December 4, 1991
GANPAT BALAJI PARATE Vs. STATE OF MAHARASHTRA AND OTHERS	October 4, 1991
GAWAJI ALIAS GAWAJA SAWLERAM SARODE Vs. STATE OF MAHARASHTRA	July 11, 1991
GIRDHAR C. NICHANI Vs. REV. E.H. LEWELLEN AND ANOTHER	April 30, 1991
GIRIDHARLAL KALYANDAS ADVANI Vs. UNION OF INDIA	December 9, 1991
GLEITIAGER I LTD Vs. UNION OF INDIA	December 13, 1991
GOA BOTTLING CO PRIVATE LIMITED Vs. PRADEEP SARDESSAI	September 6, 1991
GODAVARI SUGAR MILLS LTD Vs. COMMISSIONER OF INCOME TAX	April 20, 1991
GODAVARI SUGAR MILLS LTD Vs. COMMISSIONER OF INCOME TAX	March 15, 1991
GODAVARI SUGAR MILLS LTD Vs. COMMISSIONER OF INCOME TAX	February 28, 1991
GODAVARI SUGAR MILLS LTD Vs. COMMISSIONER OF INCOME TAX	March 5, 1991
GODAWARIBAI WD/O MANILAL TRIVEDI AND OTHERS Vs. RAMBHAU MADHORAO FATING AND OTHERS	August 23, 1991
GODREJ AND BOYCE MANUFACTURING CO PRIVATE LIMITED Vs. MUNICIPAL CORPORATION OF GREATERBOMBAY	February 1, 1991
GODREJ AND BOYCE MANUFACTURING CO PRIVATE LIMITED Vs. UNION OF INDIA	November 29, 1991
GODREJ AND BOYCE MANUFACTURING COMPANY PRIVATE LIMITED Vs. UNION OF INDIA	August 2, 1991
GODREJ AND BOYCE MFG CO PVT LTD Vs. MUNICIPAL CORPN OF GR BOMBAY	February 1, 1991
GODREJ SOAPS LIMITED Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY	February 20, 1991
GOKAK PATEL VOLKART LTD Vs. UNION OF INDIA	July 29, 1991
GOKULDAS JAMNADAS Vs. AHAMED MIYA SAROLE	December 5, 1991
GOLD SEAL ENGINEERING PRODUCT PRIVATE LIMITED Vs. HINDUSTAN MANUFACTURERS	September 9, 1991
GOLD SEAL ENGINEERING PRODUCTS PVT LTD Vs. HINDUSTAN MANUFACTURERS	October 31, 1991
GOPAL THAVARDAS RAJWANI Vs. R D TYAGI COMMISSIONER OF POLICE THANE	March 11, 1991
GOPIKUMARI BIRLA Vs. COMMISSIONER OF WEALTH TAX	March 15, 1991
GOVIND SHANWAR GHATAL Vs. DATTATRAYA WAMAN BHANUSHALI	September 25, 1991
GUJARATI HARIJAN CO OPERATIVE HOUSING SOCIETY LIMITED Vs. ADDITIONAL COLLECTOR BOMBAY	February 14, 1991
GULABCHAND KISANLAL CHANDAK Vs. STATE OF MAHARASHTRA	November 1, 1991
GULABCHAND LAXMICHAND BHUTADA Vs. CENTRAL BANK OF INDIA	February 1, 1991
GUNWANT S/O SHAMRAO BONGULWAR Vs. NAGPUR IMPROVEMENT TRUST AND OTHERS	September 5, 1991
GYANIWANT NARAYAN KARWADE Vs. STATE OF MAHARASHTRA	March 19, 1991
H H DATAR DR A M O Vs. P S SHIVRAM GEN MANAGER INDIA SECURITY PRESS	July 8, 1991
HAFFKINE BIOPHARMACEUTICAL CORPORATION LTD Vs. V M PATKI	July 10, 1991
HAFIZULLAH KHAN Vs. MAHARASHTRA STATE ROAD TRANSPORT CORPORATION	November 25, 1991
HARISH NARAYAN JOG Vs. SANGLI MUNICIPAL COUNCIL SANGLI	October 25, 1991
HARISH SAKHARAM SAVARDEKAR Vs. UNION OF INDIA	January 24, 1991
HARSHAVARDHAN B DOSHI Vs. CONTROLLER OF ESTATE DUTY BOMBAY CITY I BOMBAY	March 20, 1991
HARSUD CO OPERATIVE MARKETING SOCIETY LIMITED Vs. UNITED INDIA FIRE AND GENERAL INSURANCE COMPANY LIMITED	August 16, 1991
HAWABI SAYED ARIF SAYED HANIF Vs. L HMINGLIANA SECRETARY PREVENTIVE DETENTION	June 27, 1991
HEMANT P VISSANJI Vs. MULSHANKAR SHIVRAM RAWAL	June 19, 1991
HIMMAT S O KASHINATH PATIL Vs. MANGALA	April 16, 1991
HINDUSTAN LEVER LIMITED Vs. NIRMA PRIVATE LIMITED	September 9, 1991
IC 32704 X MAJOR K L MENHDIRATTA Vs. UNION OF INDIA MINISTRY OF DEFENCE	December 18, 1991
ICHALKARANJI CENTRAL CO OP CONSUMER STORES WHOLESALE and RETAIL STORES LTD Vs. MAHADEV SHIVLING KHOT	June 25, 1991
IN RE: STATE OF MAHARASHTRA CASE Vs. STATE OF HIMACHAL PRADESH	October 29, 1991
INDER CHAND JAIN OF BOMBAY Vs. INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA	June 25, 1991
INDIAN ALUMINIUM COMPANY LIMITED Vs. INDALS AGENCIES PRIVATE LIMITED	November 25, 1991
INDIAN HUME PIPE CO LTD Vs. COMMISSIONER OF INCOME TAX	March 21, 1991
INDIAN HUME PIPE COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX	April 25, 1991
INDIAN INSTITUTE OF TECHNOLOGY POWAI Vs. RATAN SURVEYOR AND COMPANY	August 26, 1991
INDIAN ORGANIC CHEMICALS LIMITED Vs. KHOPOLI NEW TOWNSHIP MUNICIPAL COUNCIL	October 30, 1991
INDIAN ORGANIC CHEMICALS LTD Vs. UNION OF INDIA	July 29, 1991
INDIAN RAYON AND INDUSTRIES LTD Vs. SIROHYA ENTERPRISES	January 7, 1991
INDIRA SAHAKARI DUDH UTPADAK AND PURAVATHA SOC LTD Vs. PROPOSED SIDESHWAR SAHAKARI DUDH VYASAHIK SANSTHA MARYADIT	January 25, 1991
INDU BHAGYA NATEKAR Vs. BHAGYA PANDURANG NATEKAR	September 18, 1991
INDUSTRIAL CONSULTING BUREAU PVT LIMITED Vs. COMMISSIONER OF INCOME TAX	March 8, 1991
INDUSTRIAL DEVELOPMENT BANK OF INDIA Vs. NIRA PULP AND PAPER MILLS LIMITED	December 18, 1991
INDUSTRIAL PLASTIC CORPORATION PVT LTD Vs. UNION OF INDIA	July 11, 1991
INSPECTING ASSISTANT COMMISSIONER Vs. HINDUSTAN LEVER LTD	June 21, 1991
INSPECTING ASSISTANT COMMISSIONER Vs. PIEM HOTELS LIMITED	November 27, 1991
INTERNATIONAL AIRPORTS AUTHORITY OF INDIA Vs. MESSRS THREE CIRCLES	April 16, 1991
INVENTORS INDUSTRIAL CORPORATION LIMITED Vs. COMMISSIONER OF INCOME TAX	April 20, 1991
IQBAL SINGH KEER Vs. SHEKHARAPPA C NAGATHAN	January 17, 1991
IRWIN ALMEIDA Vs. UNION OF INDIA	March 11, 1991
J B ADVANI AND COMPANY PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX	April 12, 1991
J G GLASS INDUSTRIES LTD Vs. UNION OF INDIA	December 17, 1991
J.B. SHAIKH Vs. N.Z. KULANGE AND OTHERS	December 18, 1991
JAGANNATH MARUTI TEKADE Vs. STATE OF MAHARASHTRA	April 22, 1991
JAGANNATH SADASHIV GHATULE & ORS. Vs. LAXMAN MARUTI GHATULE	July 6, 1991
JAI HIND OIL MILLS CO Vs. UNION OF INDIA	October 11, 1991
JAIKISANDAS BALCHAND PAMNAIII Vs. MUNICIPAL CORPN OF GREATER BOMBAY	January 21, 1991
JALYAN UDYOG Vs. UNION OF INDIA	October 11, 1991
JAMNAPRASAD SARJU TIWARI Vs. SABAN K DHONE	September 17, 1991
JANATA SAHAKARI BANK LTD Vs. DILIPKUMAR HIRALAL CHHATBAR	September 3, 1991
JANATA SAHAKARI BANK LTD Vs. BHARATI HEMANT SHAH	December 4, 1991
JANBEE Vs. THE UNION OF INDIA	October 4, 1991
JASWANTLAL CHHOTALAL DOSHI Vs. STATE OF MAHARASHTRA	April 18, 1991
JAWAHAR LAL KAUL AND ORS. Vs. UNION OF INDIA AND ORS.	March 5, 1991
JAYANTILAL M JAIN Vs. J M SONS	February 25, 1991
JAYENDRA SHANTARAM DIGHE Vs. STATE OF MAHARASHTRA	November 20, 1991
JAYSHREE ENTERPRISE Vs. UNION OF INDIA	September 20, 1991
JERAMDAS PUNJABI Vs. UNION OF INDIA	June 28, 1991
JOGINDER SINGH Vs. TELECOM DIVISIONAL ENGINEER PANAJI GOA	February 19, 1991
JOHN SOLOMON OF BOMBAY INDIA Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY	July 25, 1991
JOSE SEBASTIAN KENEDY APPLLINARIO ALOMAO Vs. UNION OF INDIA	October 28, 1991
JOSEPH EMMANUEL Vs. STATE OF GOA	August 22, 1991
JOSHI D S Vs. COMMISSIONER OF INCOME TAX	February 27, 1991
JOTI TATYA MOHITE & ANOTHER Vs. MARUTI TATYA MOHITE (DECEASE)	December 6, 1991
JT CONTLR RESERVE BANK OF INDIA Vs. NARENDRA MAFATLAL MEHTA	January 15, 1991
K HARGOVIND DAS AND CO EXPORTS PVT LTD Vs. UNION OF INDIA	July 11, 1991
K K DYEING Vs. UNION OF INDIA , CCE	March 20, 1991
K M BROS Vs. AIXABI SHAIKH KARIM	February 22, 1991
KACHRU S O JAIRAM JADHAV Vs. STATE OF MAHARASHTRA	July 1, 1991
KADAMBA TRANSPORT CORPORATION LTD Vs. SITAKANT G BHOBE AND ORS	November 14, 1991
KADAMWADI DOODH UTPADAK AND PURAVATHA SAHAKARI SOC LTD Vs. PROPOSED SHIVAJIRAO SHADAGE SAHAKARI DOODH	January 11, 1991
KAKKOVAYAL KUHBI HAMJA Vs. STATE OF MAHARASHTRA	December 3, 1991
KALA SILK FACTORY Vs. PHANKOO BAKAS YADAV	August 29, 1991
KALLAWWA SHATTU PATIL Vs. YALLAPPA PARASHRAM PATIL	November 15, 1991
KAMALAKAR RAMCHANDRA MULA NASIK Vs. R A GADEKAR MEMBER INDUSTRIAL COURT PLASTIC HOUSE	August 30, 1991
KAMLA CONSTRUCTIONS Vs. PUNJAB CO OP HOUSING SOC LTD	July 26, 1991
KAMRUDDIN ABDUL AZIZ Vs. L HMINGLIANA	November 19, 1991
KANAK VINOD MEHTA Vs. VINOD DULERAI MEHTA	February 26, 1991
KANCHANMALA VIJAYSING SHIRKE Vs. GOVERNMENT OF MAHARASHTRA	December 5, 1991
KANHAYLAL KUNDANMAL OSWAL Vs. STATE OF MAHARASHTRA	March 14, 1991
KANKUBAI SHRAVIKASHRAM TRUST Vs. KAMAL W/O DATTATRAYA KHAJURKAR	October 25, 1991
KANTABAI TULSIRAM THORAT Vs. NATIONAL INSURANCE CO. LTD	December 11, 1991
KANTABAI W/O BAPURAO KHAPRE Vs. BAPURAO S/O NAMDEO KHAPRE	September 6, 1991
KANTILAL MANILAL AND CO Vs. UNION OF INDIA	July 19, 1991
KARAMCHAND DEOJEE SANGHAVI Vs. TULSIRAM KALU KUMAWAT	July 25, 1991
KARNANI BUILDINGS Vs. MUNICIPAL CORPORATION OF GR BOMBAY AND OTHERS	February 13, 1991
KASHINATH ATMARAM KOTHAVADE Vs. STATE OF MAHARASHTRA	September 30, 1991
KASHINATH KISAN BHOYE Vs. STATE OF MAHARASHTRA	February 8, 1991
KASHINATH LAXMAN GAWALI DATTA PRASAD Vs. GENERAL MANAGER HINDUSTHAN AERONAUTICS LTD	July 5, 1991
KASHINATH NAMDEO PATIL Vs. MEENAXI KASHINATH PATIL	January 18, 1991
KESHAV DATTATRAYA PATANKAR Vs. RANGA GOPALRAO KULKARNI	January 5, 1991
KHAJABHAI S O ABDULA SAHAB LUKADE Vs. MOHAMMAD ISHAQ S O ABDULLASAHEB LUKADE	July 12, 1991
KHANDELWAL TUBES, KANHAN Vs. GRAM PANCHAYAT, KANHAN	February 14, 1991
KHATRI BUILDERS Vs. MOHMED FARID KHAN	September 19, 1991
KISANRAO MANIKRAO KHOPADE Vs. MUNICIPAL COUNCIL DHULE	September 4, 1991
KISHORE KUMAR CHOUDHARY Vs. REGISTRAR, MARATHWADA UNIVERSITY	September 6, 1991
KISHORE Y PATEL Vs. PATEL ENGINEERING COMPANY LIMITED	July 4, 1991
KISSAN GINNING and PRESSING CO OP SOCIETY LTD Vs. RAMESHWAR	March 30, 1991
KOLHAPUR DISTRICT GRANULATED FERTILIZER CO OP FACTORY LTD Vs. STATE OF MAHARASHTRA	August 26, 1991
KORES INDIA LIMITED Vs. COMMISSIONER OF INCOME TAX	March 19, 1991
KORON BUSINESS SYSTEMS LTD Vs. UNION OF INDIA	November 20, 1991
KRISHINCHAND KHUBCHAND JAGTIANI Vs. STATE OF MAHARASHTRA	August 23, 1991
KRISHNAKANT DURLABHBHAI VORA Vs. MATHURADAS R GANDHI	September 26, 1991
KRISHNAKANT DURLABHBHAI VORA Vs. MATHURADAS R GANDHI	December 4, 1991
KRISHNARAO BABURAO DERE Vs. SHIVAJI DNYANU PATIL	August 12, 1991
KULKARNI BLACK AND DECKER LTD Vs. UNION OF INDIA	July 26, 1991
KUNWARJEE JIVRAJ LODHAYA Vs. BHAGCHAND MOTILAL RAKA	November 15, 1991
KUSUM ENGINEERING WORKS Vs. UNION OF INDIA	August 13, 1991
KUTCHI VISHA OSHWAL MAHILA MANDAL Vs. UNION OF INDIA	December 10, 1991
LACHHMAN PURSHOTTAM BHAGTANI Vs. UNION OF INDIA	April 29, 1991
LACHMANNA MALANNA ALURWAR Vs. MAHARASHTRA REVENUE TRIBUNAL	November 18, 1991
LADLESAHEB SHAH AHMED SAYYED Vs. ARIFULASHA KADARI DARGAH TRUST	November 14, 1991
LALIT BHAICHAND RAVANI Vs. UNION OF INDIA	February 28, 1991
LARSEN AND TOUBRO LTD Vs. RAJNIKANT RAGHUNATH BELEKAR	June 25, 1991
LATA KUMARI DILIP SOLANKI Vs. J P DANGE	November 25, 1991
LAWARANCE DSOUZA Vs. STATE OF MAHARASHTRA	August 17, 1991
LAWRENCE KAITAN KOLI Vs. S.V. BHAVE	February 21, 1991
LAXMAN KALBA HODKAR Vs. RAMCHAND HAMICHAND SHAH AND CO	November 29, 1991
LAXMAN S O KRISHNA GULUNJKAR Vs. STATE OF MAHARASHTRA	April 9, 1991
LAXMANANRAO ANADRAO RAJESHIRKE Vs. B A DESHMUKH	November 29, 1991
LAXMANRAO ANANTRAO SATARDEKAR Vs. BAPU S. POWAR	November 26, 1991
LAXMI BOARD AND PAPER MILLS LIMITED Vs. M V SEACREST ACHIEVER	April 5, 1991
LENA PEREIRA Vs. MARY BORACHO	January 17, 1991
LEO DSOUZA Vs. HINDUSTAN PETORLEUM CORPORATION LTD. AND ORS.	October 11, 1991
LIFE INSURANCE CORPORATION OF INDIA Vs. HOROLOGICAL TRADES AND AGENCIES	December 2, 1991
LML LIMITED Vs. VENKATARAMAN M K COMMISSIONER OF INCOME TAX ASST	September 17, 1991
LT COL CLIVE EVERARD RYAN WILLIAMS RETD Vs. RAJU B KRIPLANI	November 29, 1991
M C THAKUR Vs. EXTRUSION PROCESSORS PVT LTD	January 18, 1991
M J BROTHERS Vs. AMAR FINANCE AND ESTATE	July 11, 1991
M R BHANSALI AND CO Vs. UNION OF INDIA	April 9, 1991
MACARIO ANTONIO FRANCISCO DE CUNHA Vs. ALEX FRED DSOUZA	February 25, 1991
MADHEKAR OIL MILLS Vs. SUPERINTENDENT OF CENTRAL EXCISE	June 19, 1991
MADHOSINGH S O RATANSINGH Vs. KAMLA DEVI WD O KRISHANLAL CHAWLA	October 31, 1991
MADHU SPINNING AND WEAVING MILLS PRIVATE LIMITED Vs. EAST INDIA COMPANY	June 18, 1991
MADHUKAR JAYARAM DESHMUKH Vs. THE CITY AND INDUSTRIAL DEVELOPMENT CORPORATION OF MAHARASHTRA LTD. AND ANR.	September 9, 1991
MADHUKAR VISHNU SATHE Vs. VITHOBA RAMJI THORAT SINCE DEAD	March 21, 1991
MADHURI MUKUND CHITNIS Vs. MUKUND MARTAND CHITNIS	March 15, 1991
MAFATLAL ENGINEERING INDUSTRIES LTD. Vs. MAFATLAL ENGINEERING INDUSTRIES EMPLOYEES UNION AND OTHERS	July 17, 1991
MAFATLAL GAGALBHAI AND CO PVT LIMITED Vs. COMMISSIONER OF INCOME TAX	March 27, 1991
MAHADEO DHONDU BUDHE Vs. SAYYAD MAHAMUD SAYYAD MOHAMAD NAZIR	February 13, 1991
MAHADEO NARAYAN SAKHARE Vs. STATE OF MAHARASHTRA	April 11, 1991
MAHADEO SADASHIV CHIMATE Vs. SHRIPAL TAVANAPPA MAGADUM	March 20, 1991
MAHADEO SITARAMJI BAND Vs. MAHARASHTRA STATE ROAD TRANSPORT CORPORATION	August 28, 1991
MAHARASHTRA ELEKTROSMELT LTD Vs. STATE OF MAHARASHTRA	July 30, 1991
MAHARASHTRA GENERAL KAMGAR UNION Vs. ALL INDIA HANDLOOM FABRICS MARKETING CO OPERATIVE SOCIETY LIMITED	June 11, 1991
MAHARASHTRA GENERAL KAMGAR UNION Vs. M/S. HARDCASTLE AND WAUD MANUFACTURING CO. LTD. AND ORS.	August 30, 1991
MAHARASHTRA STATE CO OPERATIVE COTTON GROWERS MARKETING FEDERATION LIMITED Vs. RALLI BROS AND CONEY LIMITED U K	July 16, 1991
MAHARASHTRA STATE ELECTRICITY BOARD Vs. NATIONAL TRANSPORT COMPANY	December 13, 1991
MAHARASHTRA STATE ELECTRICITY BOARD Vs. K T JOSEPH	October 31, 1991
MAHARASHTRA STATE FINANCIAL CORPORATION Vs. MASVI AND COMPANY PVT LTD	October 21, 1991
MAHARASHTRA STATE ROAD TRANSPORT CORPORATION Vs. ANKUSH JIJABA MARNE	August 27, 1991
MAHARASHTRA WINE MERCHANTS ASSOCIATION Vs. STATE OF MAHARASHTRA	May 21, 1991
MAHAVIR CHAVAGONDA PATIL Vs. STATE OF MAHARASHTRA AND OTHERS	April 10, 1991
MAHESH RAMVILAS JOSHI AND OTHERS Vs. STATE OF MAHARASHTRA AND OTHERS	September 12, 1991
MAINUDDIN KASIM MULLA Vs. STATE OF MAHARASHTRA	February 1, 1991
MAINUDDIN KASIN MULLA Vs. STATE OF MAHARASHTRA	January 31, 1991
MAJ GEN HARKISAN Vs. DURGA PRASAD	June 20, 1991
MALA RAMESH PHERWANI OF BOMBAY Vs. RAMESH PHERWANI OF BOMBAY	June 26, 1991
MALHARI PANDURANG SHINDE Vs. STATE OF MAHARASHTRA	February 8, 1991
MALIKARJUN SHIKSHAN PRASARAK MANDAL Vs. R V RAJMANE	December 5, 1991
MALIRAM GAURIDUTT MITTAL Vs. STATE OF MAHARASHTRA	February 1, 1991
MAMTA ASHOK VAIDYA Vs. ASHOK MANOHAR VAIDYA	October 23, 1991
MANGUEX VENETEXA XETE CAROICAR Vs. CUSTODIAN OF THE BRANCHES OF BANCO NATIONAL ULTRAMARINO PANAJI GOA	June 28, 1991
MANIK RAO @ NANA RAMBHAU DESHMUKH Vs. SUB-DIVISIONAL MAGISTRATE, MANGRULPIR	March 22, 1991
MANOJ ALIAS BHAU S O WASUDEO INGLEY Vs. STATE OF MAHARASHTRA	December 19, 1991
MANSUKHLAL CHHAGANLAL DESAI Vs. UNION OF INDIA	April 18, 1991
MARIA COLETA ISABEL DA CONCEICAO RODIUGUES COTA Vs. CLAUDIO JOSE CIRCUMCISSE RODRIGUES COTA	April 16, 1991
MARIA MONICA D'SOUZA Vs. MARTIN SANTAN DIAS	November 27, 1991
MAROTI Vs. U C O BANK	March 26, 1991
MARUTI VISHNU GIRME Vs. GANGUBAI EKNATH BORAWAKE	November 28, 1991
MARY DOWLING Vs. MARGARET MENWAN	January 31, 1991
MATOSHRI MUDRNALAYA Vs. STATE OF MAHARASHTRA	January 17, 1991
MAY AND BAKAR LTD Vs. KISHORE JAIKRISHANDAS ICHAPORIA	July 1, 1991
MEHUL METAL INDUSTRIES Vs. UNION OF INDIA	June 20, 1991
METAL AND ALLOYS INDUSTRIES Vs. UNION OF INDIA	April 24, 1991
METAZINE PRIVATE LIMITED Vs. R M GANDHI REGIONAL PROVIDENT FUND COMMISSIONER	February 4, 1991
MICHAEL CHARLES DSOUZA Vs. GANESH V. V. GAONKAR AND OTHERS	January 29, 1991
MILITANT SECURITY BUREAU PRIVATE LIMITED Vs. B R MAHR GOVERNMENT LABOUR OFFICER AND INSPECTOR	January 29, 1991
MILITANT SECURITY BUREAU PRIVATE LIMITED Vs. B R HEHER	February 6, 1991
MILL MAZDOOR SABHA, BOMBAY Vs. SHIV SILK MILLS AND ANOTHER	October 16, 1991
MILTON PLASTICS Vs. UNION OF INDIA	October 22, 1991
MINACO GEM MOVIES PVT. LTD. Vs. CENTRAL BOARD OF FILM CERTIFICATION AND OTHERS	October 1, 1991
MINOO FRAMROZE BALSARA Vs. UNION OF INDIA	February 1, 1991
MIRAJ TALUKA GIRNI KAMGAR SANGH Vs. MANAGER SHREE GAJANAN WEAVING MILLS	September 13, 1991
MODEL MILLS NAGPUR Vs. LABOUR COURT NAGPUR	July 17, 1991
MODERN SYNTEX INDIA LTD Vs. UNION OF INDIA	July 3, 1991
MODI SPINNING and WEAVING MILLS LTD Vs. SHREYAS CO OP HOUSING SOC LTD	December 11, 1991
MODILAL KALURAMJI JAIN Vs. LAKSHMI MODILAL JAIN	March 6, 1991
MODILAL KALURAMJI JAIN Vs. LAKSHMI MODILAL JAIN	March 7, 1991
MOHAMED IBRAHIM MOHAMED ISMAIL ALIAS BUDHA IBRAHIM Vs. S RAMAMURTHI	June 27, 1991
MOHAMED YUSUF HAJI MOHAMED KHASIM Vs. L HMINGLIANA SECRETARY PREVENTIVE DETENTION	August 29, 1991
MOHAMMED HANIF SAYYED Vs. S RAMAMURTHI	June 26, 1991
MOHAN SHARAD KHARKAR Vs. MUKUND MARTAND CHITNIS	March 22, 1991
MOHANDEVI W/O SOHANLAL JHAWAR Vs. SPECIAL LAND ACQUISITION OFFICER (GENERAL), NAGPUR AND OTHERS	August 20, 1991
MOHANLAL MAHABIRPRASAD Vs. COMMISSIONER OF INCOME TAX THOMAS 11TH INCOME TAX OFFICER BOMBAY	January 15, 1991
MONARK ENTERPRISES Vs. KISHAN TULPULE	October 30, 1991
MONICA FERNANDES Vs. SURESH SHIRODKAR	November 21, 1991
MONICA XAVERINHA FERNANDES Vs. DEPUTY COLLECTOR AND ANOTHER	July 12, 1991
MRS. K. Vs. MR. V.	February 26, 1991
MUKHTAR JAFARBHAI MAULANA HASANALI Vs. AMIRUDDIN	April 29, 1991
MUMBAI SHRAMIK SANGH Vs. N D RATHOD CONCILIATION OFFICER	January 24, 1991
MUNICIPAL COMMISSIONER Vs. EMPIRE ESTATE	September 6, 1991
MUNICIPAL CORPORATION OF GREATER BOMBAY Vs. MAKER BHAVAN NO II COMMERCIAL PREMISES CO OPERATIVE SOCIETY LIMITED	October 23, 1991
MUNICIPAL CORPORATION OF GREATER BOMBAY Vs. PLAQELAL PANNALAL TALWAR	June 28, 1991
MURLIDHAR BHAIYAJI KAPGATE AND OTHERS Vs. KRISHNA JAIRAMJI MESHRAM AND OTHERS	April 11, 1991
MURLIDHAR RAGHOJI SAVANT Vs. GENERAL MANAGER NATHER AND PLATTI LIMITED	September 17, 1991
MYRA JOSEPH BRAZ DIAS Vs. JOSEPH BRAZ DIAS	October 11, 1991
NABABKHAN ABDULLAKHAN Vs. JAMRUBI W/O ABDULLAKHAN	December 19, 1991
NABISHA HUSSEIN SHAIKH Vs. K K UPPAL	June 24, 1991
NAGPUR TIMBER MERCHANTS' ASSOCIATION Vs. NAGPUR IMPROVEMENT TRUST	September 3, 1991
NAMDEO VISHWANATH RUKARI Vs. BHAGWAN VISHWANATH KASTURE	June 20, 1991
NAMDEORAO KRISHNAJI GAJABHIYE Vs. AGRICULTURAL PRODUCE MARKETING COMMITTEE	September 20, 1991
NANDA Vs. STATE OF MAHARASHTRA	January 15, 1991
NANDA S/O BARKU SATHAWANE AND ANOTHER Vs. SHANKAR S/O SITARAM	April 18, 1991
NANDKUMAR ALIAS BANDU S O LAXMAN DESAI Vs. S RAMAMURTHI COMMISSIONER OF POLICE GREATER BOMBAY	July 3, 1991
NARAYAN CHATURBHUJ MAHESHWARI Vs. INDULAL WALCHAND SARAF	December 11, 1991
NARAYAN HARI NAIK Vs. INACIO MARTINS	April 5, 1991
NARAYAN NAMA PHULWARE Vs. GODAVARI PANDURANG ANGRE	December 4, 1991
NARAYAN VITHAL SARNOBAT Vs. SHIVAJI HARI KAMBLE	October 22, 1991
NARAYANDAS S O BHAGWANDAS PARTANI Vs. UNION OF INDIA	November 13, 1991
NARENDRA GOVIND MANGELA Vs. INSPECTOR OF POLICE	September 9, 1991
NARENDRA MAFATLAL MEHTA Vs. UOI, CCI & E	October 22, 1991
NARESH THAKURDAS MEHRA Vs. UNION OF INDIA	April 10, 1991
NARESH THAKURDAS MEHRA Vs. UNION OF INDIA AND OTHERS	April 11, 1991
NASIK MADHYAWARTI SAHAKARI GRAHAK SANGH LTD., NASIK & ORS. Vs. SHRI BABUTAL TULSHIRAM JOBANPUTRA & ORS.	August 21, 1991
NATHA SHANKAR KUTHARWADE Vs. STATE OF MAHARASHTRA	September 3, 1991
NATIONAL FOOD PRODUCTS NAGPUR Vs. MADRAS FOOD PRODUCTS	September 27, 1991
NATIONAL RAYON CORPORATION LIMITED Vs. COMMISSIONER OF INCOME TAX	April 30, 1991
NATIONAL TEXTILE CORPORATION SOUTH MAHARASHTRA LIMITED Vs. ASHOK SHRIDHAR ATHAVALE	December 18, 1991
NATWARLAL JOITRAM RAVAL Vs. COMMISSIONER OF INCOME TAX	June 27, 1991
NAZEEM Vs. ASSTT COLLECTOR OF CUSTOMS	July 30, 1991
NEO PHARMA PVT LTD Vs. UNION OF INDIA	August 13, 1991
NEPTUNE WIRES PVT LTD Vs. UNION OF INDIA	October 28, 1991
NETAJI NARAYAN LOTLIKAR Vs. STATE OF GOA	September 25, 1991
NEW SEA GLIMPSE CO OP HOUSING SOC LTD Vs. N S KIMTEE	December 13, 1991
NEW VINOD SILK MILLS PVT LTD Vs. UNION OF INDIA	August 12, 1991
NILESH Vs. STATE OF MAHARASHTRA	February 7, 1991
NIRANJAN SINGH DILIPSINGH BHULLAR Vs. STATE OF MAHARASHTRA	August 28, 1991
NIRLON SYNTHETIC FIBRES AND CHEMICALS LTD Vs. UNION OF INDIA	June 27, 1991
NIRMAL COMMERCIAL LIMITED Vs. COMMISSIONER OF INCOME TAX	April 10, 1991
O F AND G INSURANCE CO LTD Vs. PANVEL INDUSTRIAL CO OP ESTATES LTD	July 26, 1991
OFFICIAL LIQUIDATOR HIGH COURT BOMBAY LIQUIDATOR OF GLASS CARBOYS AND PRESSED WARES LIMITED Vs. UNITED COMMERCIAL BANK	October 16, 1991
OMPRAKASH GULABCHANDJI PARTANI Vs. ASHOK S O RUPRAO ULHE	October 1, 1991
OMPRAKASH TULSIRAM AGGARWAL Vs. BOARD OF TRUSTEES OF THE PORT OF BOMBAY	January 10, 1991
ONODA ENGINEERING AND CONSULTING COMPANY LIMITED JAPAN Vs. PROJECT AND EQUIPMENT CORPORATION OF INDIA LIMITED BOMBAY	July 1, 1991
OTIS ELEVATOR CO INDIA LIMITED Vs. COMMISSIONER OF INCOME TAX	April 26, 1991
P J PIPES AND VESSELS LTD Vs. UNION OF INDIA	July 2, 1991
P RIPALKUMAR AND CO Vs. UNION OF INDIA	January 24, 1991
P S JAGTAP Vs. AMOD CO OP HOUSING SOC LTD	July 8, 1991
P S OFFSHORE INTER LAND SERVICES Vs. BOMBAY OFFSHORE SUPPLIERS AND	March 21, 1991
PAIGONDA BALGONDA PATIL Vs. RAJESH SHANKARRAO PATIL	April 9, 1991
PANALAL SILK MILLS PVT LIMITED Vs. COMMISSIONER OF INCOME TAX	April 12, 1991
PANDURANG DAGADU GURAV Vs. B A DESHMUKH ASSTT REGISTRAR CO OP SOC	December 6, 1991
PANDURANG DHONDU BHUWAD Vs. STATE OF MAHARASHTRA	April 26, 1991
PANDURANG NARAYAN NEMADE Vs. SONUBAI	April 3, 1991
PANDURANG SHENPHADU PAWAR Vs. LAXMAN BHAGAJI BHISE	April 12, 1991
PANVEL NAGARPALIKA PARISHAD PANVEL Vs. MUKUND L PHALKE	January 28, 1991
PARAGON TEXTILE MILLS PVT LTD Vs. UNION OF INDIA	July 30, 1991
PARASU THALU KAMBALE Vs. BABASAHEB AMBEDKAR SAHAKARI PANI	December 4, 1991
PARELKAR AND DALLAS Vs. GIRISH THAKORLAL VAKIL	September 24, 1991
PARLE BEVERAGES PVT LTD Vs. UNION OF INDIA	August 2, 1991
PARLE PRODUCTS PVT LIMITED Vs. COMMISSIONER OF INCOME TAX	March 8, 1991
PARLE PRODUCTS PVT LTD Vs. UNION OF INDIA	July 26, 1991
PARVATI KEWALRAM MOORJANI Vs. ANAND MOHAN KUNDU	April 8, 1991
PATEL ALUMINIUM PVT LTD Vs. UNION OF INDIA	July 2, 1991
PATEL ALUMINIUM PVT LTD Vs. UNION OF INDIA	July 11, 1991
PAWANKUMAR Vs. ASHISH ENTERPRISES SUBHASH GOVIND AND GOVIND AND	August 30, 1991
PAWANKUMAR Vs. ASHISH ENTERPRISES	April 30, 1991
PAWANKUMAR S O NARSINGDAS AGRAWAL Vs. KAMUNJA FIELDS PRIVATE LIMITED	October 23, 1991
PEARL PLASTIC MANUFACTURING CO Vs. UNION OF INDIA	October 16, 1991
PEDRO SANTAN BRAGANZA Vs. ZACHARIAS MANUEL JORGE	September 9, 1991
PHENOWELD POLYMER PVT LTD Vs. UNION OF INDIA	July 9, 1991
PHOENIX MILLS LTD Vs. STATE OF MAHARASHTRA	October 3, 1991
PMP AUTO INDUSTRIES LIMITED Vs. N R	December 12, 1991
PODAR MILLS LIMITED Vs. STATE BANK OF INDIA	September 18, 1991
POULAD DEOCHAND PATIL Vs. SAMASTA AHER NHAVI PANCH TRUST	November 27, 1991
PRABHAKAR Vs. SOU MANGALA	January 10, 1991
PRABHAKAR DATTATRAYA HAVAL Vs. STATE OF MAHARASHTRA	January 9, 1991
PRABHAKAR GOVIND SAWANT Vs. STATE OF MAHARASHTRA	March 20, 1991
PRABHAKAR PARSHURAM SAMANT Vs. STATE OF MAHARASHTRA	June 14, 1991
PRABHAKAR SHRIKRISHNA KOKADE Vs. ADIVASI MAGASWARG SHIKSHAN MANDAL, SINDEWAHI AND ANOTHER	March 21, 1991
PRABHAKAR YESHWANT RANADE Vs. GAJANAN NARAYAN ADIVAREKAR	December 5, 1991
PRAKASH CHANDUMAL KHATRI Vs. SURESH PAHILAJRAI MAKHIJA	April 15, 1991
PRAKASH CONSTRUCTION AND ENGINEERING CO Vs. UNION OF INDIA	July 30, 1991
PRAKASH COTTON MILLS PVT LTD Vs. UNION OF INDIA	June 21, 1991
PRAKASH SUPDU CHAUDHARI Vs. STATE OF MAHARASHTRA	April 24, 1991
PRAKASH WAMAN BADWAR Vs. WAKAD VIVIDH KARYAKARI SEVA SAHAKARI SOC LTD	January 18, 1991
PRALHAD NARAYAN MALAWADE Vs. SHRIRAM SAHAKARI SAKHAR KARKHANA LTD	September 18, 1991
PRAMOD MADHUKARRAO PADOLE AND ANOTHER Vs. CHANCELLOR, NAGPUR UNIVERSITY AND OTHERS	November 1, 1991
PRATAPRAI TRUMBAKLAL MEHTA Vs. JAYANT NEMCHAND SHAH	June 14, 1991
PRAVIN NANALAL SHAH Vs. S N KARKHANIS COLLR OF CUS APPEALS	October 11, 1991
PRITA SUBODH PATGAONKAR Vs. STATE OF MAHARASHTRA	February 15, 1991
PROPERTY OWNERS ASSOCIATION Vs. STATE OF MAHARASHTRA	December 13, 1991
PUNA ARJUN MALI Vs. MANA MAKA BHIL	August 23, 1991
PUNDALIK TRIMBAK SHINDE BY HEIRS PUNJABAI TRIMBAK SHINDE AND OTHERS Vs. MANJULABAI @ DURPADABAI MURLIDHAR GHADGE AND OTHERS	December 4, 1991
PUNDLIK S O MAHADU NAZIRE Vs. MAHARASHTRA STATE FARMING CORPORATION	April 4, 1991
PURUSHOTTAM Vs. RETURNING OFFICER AMRAVATI	January 29, 1991
PURUSHOTTAM S/O SHAMRAO PATOND Vs. DURYODHAN NATHU NANDURKAR AND OTHERS	July 4, 1991
PURUSHOTTAM WAMANRAO THAKUR Vs. WARSHA	September 20, 1991
PUSHPA CHUNAWALLA Vs. JAGJITSINGH CHAWLA	November 16, 1991
PUSHPADEVI WD/O KANHAIYASINGH RAJPUT AND OTHERS Vs. PRAKASHCHANDRA S/O DURGADATTA AGRAWAL	August 8, 1991
PYARELAL Vs. MUNICIPAL COUNCIL	March 7, 1991
R M NERLEKAR Vs. CHIEF COMMERCIAL SUPDT CENTRAL RLY	August 20, 1991
R MAHADEVAN IYER Vs. STATE OF MAHARASHTRA	November 27, 1991
RADHAKRISHNA ANANTA PRABHU Vs. SIRI CONSTRUCTION	January 11, 1991
RAFIQ ABID PATEL Vs. INSPECTOR OF POLICE	July 23, 1991
RAGHUNATH DANAJI JAT Vs. RASHTRLYA CHEMICALS & FERTILIZERS LTD. & ANR.	July 16, 1991
RAGHUNATH SHANKAR PATIL Vs. COLLECTOR	July 11, 1991
RAJABHAU SADASHIO RASAL Vs. STATE OF MAHARASHTRA	January 10, 1991
RAJEEV BHATIA ASST COLLECTOR OF CUSTOMS A I U BOM Vs. ABDULLA MOHMED GANI	June 28, 1991
RAJENDRA DINANATH PATIL Vs. USMAN SAJJAN PATEL	November 22, 1991
RAJENDRA S/O RAMSUKH MISHRA Vs. STATE OF MAHARASHTRA AND OTHERS	July 29, 1991
RAJENDRA VITHALRAO SURYAVANSHI Vs. STATE OF MAHARASHTRA	January 16, 1991
RAJENDRA VITHALRAO SURYAVANSHI Vs. STATE OF MAHARASHTRA	January 17, 1991
RAJKUMAR RAMCHANDRA SAHU Vs. STATE OF MAHARASHTRA	August 21, 1991
RALLIS INDIA LTD Vs. UNION OF INDIA	July 10, 1991
RAM MILLS LIMITED Vs. COMMISSIONER OF INCOME TAX	April 20, 1991
RAM NARESH TRIPATI Vs. S D RANE	July 10, 1991
RAM S O SUKHADEORAO KHARABE Vs. PRINCIPAL OF OM SHANTI B ED COLLEGE AMBAD DIST JALNA	February 22, 1991
RAMA S O SAKHARAM JONDHALE Vs. STATE OF MAHARASHTRA	February 14, 1991
RAMA Y BHANDEKAR Vs. STATE OF GOA	August 2, 1991
RAMALINGA CHOODAMBIKA MILLS LTD Vs. EAST INDIA COMPANY, BOMBAY	February 26, 1991
RAMBILAS RAMCHANRAJI MUNDHADA Vs. SHRIRAM SHALIGRAM MALVIYA	August 2, 1991
RAMCHANDRA APPAJI HANJAGE Vs. MAHAVIR GAJANAN MUG	December 18, 1991
RAMCHANDRA BALU MAGADUM DESAI Vs. RAKHAMABAI BALU MAGADUM DESAI	October 5, 1991
RAMCHANDRA GOVIND PALEKAR Vs. RAMESH NANA JANGAM	April 1, 1991
RAMCHANDRA KASHINATH BELSARE Vs. VASANT KASHINATH BELSARE	November 26, 1991
RAMCHANDRA ZINGUJI GADEKAR Vs. STATE OF MAHARASHTRA	October 9, 1991
RAMDAS MAHADEORAO SHRIRAO Vs. STATE OF MAHARASHTRA	October 4, 1991
RAMDAS S/O. KISAN NAVI Vs. THE DIVISIONAL CONTROLLER, MAHARASHTRA STATE ROAD TRANSPORT CORPORATION & ORS.	November 25, 1991
RAMDAS VAISHNAV AND OTHERS Vs. JAYANT RANE, TAHSILDAR, VASAI AND OTHERS	December 13, 1991
RAMESH DHAKTU SHIRODKAR Vs. STATE OF MAHARASHTRA	August 27, 1991
RAMESH SHAMJI THAKKAR Vs. CHHOTELAL MAHAVIT	October 24, 1991
RAMESH SHAMJI THAKKAR Vs. CHHOTELAL MAHAVIR	October 25, 1991
RAMESHLAL KHIALDAS TEJVANI Vs. COLLECTOR JALGAON	November 3, 1991
RAMKRISHNA FLOUR AND BESAN MILLS Vs. STATE OF MAHARASHTRA	July 15, 1991
RAMNIKLAL AND CO Vs. WALLACE FLOUR MILLS CO LTD	April 12, 1991
RAMNIKLAL TULSIDAS KOTAK Vs. VARSHA BUILDERS	August 26, 1991
RAMNIKLAL TULSIDAS KOTAK Vs. VARSHA BUILDERS	July 30, 1991
RANA SIDRAM JANGI Vs. STATE OF MAHARASHTRA	December 4, 1991
RANGNATH SITARAM YERAWAR AND OTHERS Vs. V. N. MULEY AND ANOTHER	August 9, 1991
RASHTRIYA HAIR CUTTING SALOON Vs. MAHARASHTRA KAMGAR SABHA	January 16, 1991
RASIK RAMJI KAMANI Vs. S K TRIPATHI	May 3, 1991
RASIKLAL RATILAL Vs. UNION OF INDIA	August 14, 1991
RATANCHAND A. JAIN Vs. THE BOMBAY GRAINS AND SEEDS ASSOCIATION LTD.	November 13, 1991
RATNAGIRI MUNICIPAL COUNCIL Vs. HARISHCHANDRA SHANKAR PAWAR	July 12, 1991
RAVINDRA HARIBHAU KARMARKAR Vs. SHAILA RAVINDRA KARMARKAR	July 17, 1991
RAYMOND SYNTHETICS LIMITED Vs. UNION OF INDIA	July 17, 1991
RAYMOND SYNTHETICS LTD Vs. UNION OF INDIA	July 18, 1991
RAYMOND WOOLEN MILLS LIMITED Vs. STATE OF MAHARASHTRA	October 30, 1991
RAYMOND WOOLLEN MILLS LIMITED Vs. INCOME TAX OFFICER CENTRAL CIRCLE XI RANGE II BOMBAY	August 17, 1991
RAYMOND WOOLLEN MILLS LTD Vs. UNION OF INDIA	July 19, 1991
RAYMOND WOOLLEN MILLS LTD Vs. UNION OF INDIA	July 29, 1991
READYMONEY PREMISES CO OP SOCIETY LIMITED Vs. BOMBAY MUNICIPAL CORPORATION	January 11, 1991
REGINALD EDWARD NEGUS Vs. OFFICIAL LIQUIDATOR	February 22, 1991
REGIONAL DIRECTOR ESIC BOMBAY Vs. CENTURY SPINNING AND WEAVING CO LTD	January 8, 1991
REVEREND FATHER PETER TAUL FERNANDS Vs. STATE OF MAHARASHTRA	February 15, 1991
REWACHAND LADHARAM RAMCHANDANI Vs. NARAINDAS B KANUGA	February 18, 1991
RIAZ AHMED OF BOMBAY Vs. MUNIR ISMAIL MOHAMMED OF BOMBAY & ORS.	August 23, 1991
RICO GEMS CORPORATION Vs. CHIEF CONTROLLER OF IMPORTS AND EXPORTS	October 11, 1991
RITAKIRAN DANMIK KAJMIR AND OTHERS Vs. CITY OF NAGPUR MUNICIPAL CORPORATION, NAGPUR	April 10, 1991
RONALD LAWRENCE PEREIRA Vs. FLORY PEREIRA AND BENNY GONSALVES	December 5, 1991
ROPLAS INDIA LTD Vs. UNION OF INDIA	September 4, 1991
ROSHANALLY AND CO Vs. JANKI NARAYANDAS MUDNANEY AND SITADEVI RUPCHAND	March 12, 1991
ROTOGRAVURS Vs. UNION OF INDIA	July 29, 1991
RUPCHAND RAJARAM SHAH Vs. MAHARASHTRA STATE ROAD TRANSPORT CORPORATION BOMBAY	August 9, 1991
RUSTON AND HORNSBY INDIA LIMITED Vs. COMMISSIONER OF INCOME TAX	February 22, 1991
S C I L INDIA LIMITED Vs. INDIAN BANK	June 18, 1991
S G RAJADHYAKSHA, ASSISTANT COLLECTOR OF CUSTOMS Vs. YUSUF KADAR	January 31, 1991
S GANAPATHI Vs. AIR INDIA	May 1, 1991
S R I ROLLER MILLS PRIVATE LIMITED Vs. UNION OF INDIA	July 30, 1991
S.S. BHATIA Vs. THE MAHARASHTRA STATE ELECTRICITY BOARD	November 26, 1991
SADANANDA SHANKAR NAIK Vs. RAVITA RAVINDRA RATWAL AND OTHERS	June 19, 1991
SADIQ FTEHALLY Vs. UNION OF INDIA	November 15, 1991
SADIQUABAI W/O SADIQUE HUSSAIN Vs. SANTAJI SHIKSHAN VIKAS SANSTHA AND OTHERS	August 8, 1991
SAFIA NAZIR SHAMSHUDDIN DAWOOD Vs. L HMINGLIANA SECRETARY PREVENTIVE DETENTION GOVERNMENT OF MAHARASHTRA	April 23, 1991
SAHADEO S O AMRUTRAO INGLE Vs. KHUSHAL S O NARESAJI WANKHADE	September 6, 1991
SAHEBRAO KISAN JADHAV Vs. STATE OF MAHARASHTRA	August 19, 1991
SAHEBRAO S O LAXMANRAO VITIWALE Vs. STATE OF MAHARASHTRA	April 10, 1991
SAILESHKUMAR BHANWARLAL JAIN Vs. L HMINGLIANA SECRETARY PREVENTIVE DETENTION GOVERNMENT OF MAHARASHTRA HOME DEPARTMENT	December 10, 1991
SAJJANBAI ARJUNLAL JAIN Vs. STATE OF MAHARASHTRA	December 13, 1991
SAKINA ABBASBHAI VASI Vs. UNION OF INDIA	March 19, 1991
SAMPAT SHRIPAT LAMBATE Vs. SURESH T KILACHAND	August 21, 1991
SANDOZ INDIA LIMITED Vs. SURINDER ANAND	July 17, 1991
SANJAY SAYANI Vs. STATE OF MAHARASHTRA	February 14, 1991
SANSKRITI NAGAR CO OP HOUSING SOC LTD Vs. THANE MUNICIPAL COUNCIL THANE	April 3, 1991
SAROJ SANDESH NAIK BHOSALE Vs. SURYAKANT VENKATRAO MAHADIK	April 23, 1991
SATARA DISTRICT CENTRAL CO Vs. SUBHASH KASHINATH MULLAY, ZENDE CHOWK, AT AND POST PATAN DIST. SATARA AND ORS.	July 22, 1991
SATISH J MEHTA Vs. STATE OF MAHARASHTRA	April 11, 1991
SATWANT KAUR PRUTHI Vs. SATYA VIJAY CO OPERATIVE HOUSING SOCIETY LIMITED	February 8, 1991
SAUMYENDRA NATH MOOKERJEA Vs. ANZ GRINDLAYS BANK BOMBAY	March 26, 1991
SAYAD MOHAMMAD SADIQ Vs. G S NARANG ASST COLLECTOR OF D R I	October 18, 1991
SAYYAD ABDULLA SAYYAD ABDUL GAFUR Vs. BAIRAMJI PESTONJI VIRJI	April 4, 1991
SCOTCH WHISKY ASSOCIATION Vs. PRAVARA SAHAKAR SHAKAR KARKHANA LIMITED	July 18, 1991
SECURITY GUARDS BOARD FOR GREATER BOMBAY AND THANE DISTRICT Vs. REGIONAL PROVIDENT FUND COMMISSIONER	February 6, 1991
SHALIGRAM SITARAM BHATKAR Vs. STATE OF MAHARASHTRA	April 1, 1991
SHALIMAR WIRES AND INDUSTRIES LTD Vs. UNION OF INDIA	November 13, 1991
SHAM RAMCHANDRA SONAWANE Vs. STATE OF MAHARASHTRA	September 19, 1991
SHAM SUNDER SRIVASTAVA Vs. CHIEF CONTROLLER OF IMPORTS AND EXPORTS	April 25, 1991
SHAMRAO BHIVAJI PATIL Vs. KOLHAPUR DISTRICT CENTRAL CO OP BANK LTD	July 4, 1991
SHANKAR FATARPENKAR Vs. JOINT MAMLATDAR OF BICHOLIM TALUKA, BICHOLIM, GOA AND ORS	December 9, 1991
SHANKAR GANGARAM KHADE Vs. STATE OF MAHARASHTRA	February 1, 1991
SHANKAR S O VITHOBA BAHARE Vs. STATE OF MAHARASHTRA	June 26, 1991
SHANKAR SADHUJI KHEDIKAR Vs. MAHARASHTRA STATE ROAD TRANSPORT CORPORATION	July 16, 1991
SHANTA A SHAH Vs. STATE OF MAHARASHTRA	May 3, 1991
SHANTABAI PARSHURAM MULE Vs. SHARDA PRASADSINGH	November 20, 1991
SHANTARAM RAMCHANDRA PAWASKAR Vs. STATE OF MAHARASHTRA	October 5, 1991
SHANTILAL MOTILAL MARWADI Vs. LIPTON TEA (INDIA) LTD. AND ORS.	June 20, 1991
SHARAD J RAO Vs. SUBHASH DESAI	April 8, 1991
SHARAD JOSHI Vs. STATE OF MAHARASHTRA	August 14, 1991
SHARAD MANILAL GOSALIA Vs. SUPERINTENDING ENGINEER GOVERNMENT OF GOA	January 21, 1991
SHARAD S O CHANDANLAL JAISWAL Vs. STATE OF MAHARASHTRA	February 21, 1991
SHARADCHANDRA VINAYAK DONGRE Vs. STATE OF MAHARASHTRA	February 11, 1991
SHARMILA R KOTIAN Vs. STATE OF MAHARASHTRA	February 6, 1991
SHASHIKANT S BAGWE Vs. MUNICIPAL COMMISSIONER FOR GREATER BOMBAY	January 16, 1991
SHESHRAO CHINDHUGIR GIRI Vs. STATE OF MAHARASHTRA	December 4, 1991
SHETKARI SAHAKARI DOODH UTPADAK PURAVATHA Vs. PROPOSED TARARANI SAHAKARI DOODH	January 25, 1991
SHGNKAR MHATABA LOHAKARE Vs. PANCHAYAT SAMITI AMBEGAON	November 1, 1991
SHIVA RAMA SALIAN Vs. VOLTAS LTD	July 16, 1991
SHIVAJI S O SHRAWAN KHAIRNAR Vs. STATE OF MAHARASHTRA	October 31, 1991
SHIVGONDA BALGONDA PATIL Vs. DIRECTOR OF RESETTLEMENT	February 7, 1991
SHIVGONDA BALGONDA PATIL Vs. DIRECTOR OF RESETTLEMENT	February 8, 1991
SHIVNARAYAN AMARCHAND PALIWAL Vs. VASNATRAO VITHALRAO GURJAR	September 18, 1991
SHRAMIK UTKARSHA SABHA Vs. RAYMOND WOOLLEN MILLS LTD	December 13, 1991
SHRI RAMALINGA CHOODAMBIKA MILLS LTD. Vs. EAST INDIA COMPANY, BOMBAY	March 5, 1991
SHRIKANT VISHNU PALWANKAR Vs. PRESIDING OFFICER FIRST LABOUR COURT	October 29, 1991
SHRINATH J BALWAR Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY	October 25, 1991
SHRIRAM NARAYAN DHOND Vs. DEMU SURYA GAUDE	September 3, 1991
SHRIRANG KISAN KURADE Vs. STATE OF MAHARASHTRA	December 17, 1991
SHYAMRANI Vs. STATE OF MAHARASHTRA	February 7, 1991
SHYAMRAO RAJESHWARRAO POTDUKHE Vs. STATE OF MAHARASHTRA	August 30, 1991
SINNAR VYAPARI SAHAKARI BANK LTD., SINNAR Vs. SURENDERSINGH GOPALSINGH PARDESHI AND ORS.	August 12, 1991
SIVASANKARA PILLAI PANKJAKSHAN NAIR Vs. STATE OF MAHARASHTRA	February 15, 1991
SMITA AMBALAL PATEL Vs. ASSTT DIRECTOR OF ENFORCEMENT ENFORCEMENT DIRECTORATE	December 17, 1991
SMT. ALKA SUBHASH GADIA Vs. THE ADDITIONAL SECRETARY TO THE GOVT. OF INDIA AND ORS.	March 15, 1991
SOHAN SINGH JODH SINGH KOHLI Vs. CHANDRAKANTA GOYAL	July 1, 1991
SOHAN SINGH JODH SINGH KOHLI Vs. CHANDRAKANTA GOYAL	January 7, 1991
SOLAR PESTICIDES PVT LTD Vs. UNION OF INDIA	October 22, 1991
SOMESHWAR SAHAKARI SAKHAR KARKHANA Vs. NATHOBA PATILBUA GITA	November 29, 1991
SOMESHWAR SAHAKARI SAKHAR KARKHANA LTD Vs. NATHOBA PATILBUA GITA	October 29, 1991
SONBA BABURAO Vs. STATE OF MAHARASHTRA	December 4, 1991
SONU PUNAJI ALAV SINCE DECEASED BY HEIRS SAVITRI SONU ALAV AND OTHERS Vs. NILKANTH SHRIDHAR DIXIT AND ANOTHER	December 16, 1991
SOPAN SAKHARAM BHOSALE Vs. SHAIKH MAHEBOOB S O SHAIKH SHAMSHUDDIN DIED	January 22, 1991
SOPARKAR INDUSTRIES THANE Vs. COMMISSIONER OF SALES TAX	December 5, 1991
SRINATH J. BALWAR Vs. MUNICIPAL CORPORATION OF GREATER	October 24, 1991
SRIRANG SUBRAIA KAMAT TARCAR Vs. ADMINISTRATIVE TRIBUNAL OF GOA AT PANAJI	July 3, 1991
STANDARD BRAND CORPORATION Vs. UNION OF INDIA	January 16, 1991
STATE Vs. MEHTAB KHAN	March 20, 1991
STATE BANK OF INDIA NEW ADM BLDG BOMBAY 21 Vs. ARORA PLASTICS PRIVATE LIMITED	June 14, 1991
STATE OF GOA Vs. IASUB RAZA CAROL AND ORS	July 16, 1991
STATE OF MAHARASHTRA Vs. AKHTAR HUSSAIN REHAMAN MOSON	April 10, 1991
STATE OF MAHARASHTRA Vs. CHANDRAPRAKASH KESHAVDEO SHINGHANIYA	April 9, 1991
STATE OF MAHARASHTRA Vs. BHARAT MARUTI CHAVAN	April 5, 1991
STATE OF MAHARASHTRA Vs. KISANROOP KAPAGATE AND	February 22, 1991
STATE OF MAHARASHTRA Vs. DHRUWA WOOLLEN MILLS PRIVATE LIMITED	August 5, 1991
STATE OF MAHARASHTRA Vs. PARVATIBAI PUNAJI SALAVE AT AND POST PUNTAMBA	July 19, 1991
STATE OF MAHARASHTRA Vs. GANPAT PANDURANG SANKHE	July 24, 1991
STATE OF MAHARASHTRA Vs. RATIRAM KARUJI RANE	October 29, 1991
STATE OF MAHARASHTRA Vs. B K SUBBARAO	October 12, 1991
STATE OF MAHARASHTRA Vs. B K SUBBARAO	October 14, 1991
STATE OF MAHARASHTRA Vs. GRIFFON LABORATORIES PVT LTD	October 16, 1991
STATE OF MAHARASHTRA Vs. ESPEE ENGINEERS	August 30, 1991
STATE OF MAHARASHTRA Vs. ASHOK NARAYANDAS SABNAI	September 18, 1991
STATE OF MAHARASHTRA Vs. JAGDISH B SHAH	September 5, 1991
STATE OF MAHARASHTRA Vs. R MAHADEVAN LYER	November 26, 1991
STATE OF MAHARASHTRA Vs. P V DUNANG PRESIDING OFFICER II LABOUR COURT	October 31, 1991
STATE OF MAHARASHTRA Vs. SUNDER P LALVANI MANAGING PARTNER OF M S LALWANI BROTHERS	December 19, 1991
STATE OF MAHARASHTRA Vs. SURBI CHAGAN HIRABHAI MARAMAN DEVSI	December 13, 1991
STATE OF MAHARASHTRA Vs. RAHEMAN S O CHANDSAHEB SHAIKH	December 9, 1991
STATE OF MAHARASHTRA Vs. K.R. MURLIDHARAN NAIR	August 28, 1991
STATE OF MAHARASHTRA Vs. KISAN GENU PAWAR	January 16, 1991
STATE OF MAHARASHTRA Vs. NARAYAN SITARAM CHAVAN	January 14, 1991
STATE OF MAHARASHTRA Vs. M. V. GHALGE AND ANOTHER	October 18, 1991
STATE OF MAHARASHTRA AND ANOTHER Vs. SULEMAN HAJI QASAM AND OTHERS	April 20, 1991
STEELAGE INDUSTRIES LIMITED Vs. CHANDER SAGAI	November 22, 1991
STELLA ANTHONY MONTERIO Vs. STATE OF MAHARASHTRA	June 27, 1991
STOPLIK SERVICES I PRIVATE LIMITED Vs. RASHTRIYA CHEMICALS AND FERTILIZERS LIMITED	December 9, 1991
SUBHASH DHANANJAY INAMDAR Vs. RAJSHRI PICTURES PVT LTD	June 21, 1991
SUBHASH DHANRAJ CHOUDHARI Vs. COMMISSIONER OF GIFT TAX	March 15, 1991
SUBHASH NARAYAN AHIRRAO Vs. DEPUTY ENGINEER P W D SUB DIVISION DHULE	March 22, 1991
SUBHASH S O SITARAM CHAUDHARI Vs. STATE OF MAHARASHTRA	June 26, 1991
SUDAM VANAJI SHIRSAT Vs. SHETKARI SAHAKARI SANGH LIMITED	January 10, 1991
SUDAM VANAJI SHIRSAT OF DHULIA Vs. SHETKARI SAHAKARI SANGH LTD	October 1, 1991
SUGANDHABAI Vs. VASANT GANPAT DEOBHAT	July 9, 1991
SULTANALI CASSAMALI JAIRAJBHOY Vs. COMMISSIONER OF WEALTH TAX	March 11, 1991
SUMAN KANJI HODAR Vs. STATE OF MAHARASHTRA	January 23, 1991
SUMAN PARMANANDDAS MUNDHADA Vs. SAROJ SCREENS PRIVATE LTD	July 25, 1991
SUNDER P LALVANI MANAGING PARTNER OF M/S LALWANI BROTHERS Vs. STATE OF MAHARASHTRA	December 19, 1991
SUNIL HANSRAJ GUPTA Vs. PAYAL SUNIL GUPTA	February 11, 1991
SUNITA PLASTIC INDUSTRIES Vs. UNION OF INDIA	August 14, 1991
SUNITA PLASTIC INDUSTRIES Vs. UNION OF INDIA	June 26, 1991
SUPER PROCESSORS Vs. UNION OF INDIA	October 16, 1991
SURAT COTTON SPINNING AND WEAVING MILLS PVT LIMITED Vs. COMMISSIONER OF INCOME TAX	February 27, 1991
SUREKA COATED TUBES AND SHEETS LTD Vs. UNION OF INDIA	April 24, 1991
SURESH BABURAO BHANDARE Vs. ADMINISTRATOR SASWAD MALI SAHAKARI SAKHAR KARKHANA LIMITED	September 19, 1991
SURESH NATHMAL RATHIS Vs. STATE OF MAHARASHTRA	July 2, 1991
SURESH PANDURANG GAWANDI Vs. WORKS MANAGER MAHARASHTRA STATE ROAD TRANSPORT CORPORATION	August 22, 1991
SURESH T KILACHAND Vs. SAMPAT SHRIPAT LAMBATE	October 24, 1991
SURESH VITHOO NARE Vs. DHARAMSI MORARJI CHEMICALS COMPANY LIMITED AMBEMATH	June 13, 1991
SURYAKANT YADAO GAIKWAD Vs. STATE OF MAHARASHTRA	September 16, 1991
SUSHILA Vs. NAMDEO	January 11, 1991
SUSHMA FABRICS PRIVATE LIMITED Vs. UNION OF INDIA	January 15, 1991
SUVINA B REDKAR Vs. GOVERNMENT OF GOA	August 7, 1991
SYED AKBER SYED HUSSAIN Vs. STATE OF MAHARASHTRA	March 13, 1991
SYNDICATE BANK Vs. KAILASHCHANDRA	May 3, 1991
T NAZEEM WIFE OF ABDUL GANI Vs. ASSISTANT COLLECTOR OF CUSTOMS	July 30, 1991
TAJ TRADE & TRANSPORT CO. LTD Vs. OIL AND NATURAL GAS	October 14, 1991
TAJ TRADE AND TRANSPORT COMPANY LIMITED Vs. OIL AND NATURAL GAS COMMISSION	October 11, 1991
TANAJI MOSSO SHETKAR ALIAS TANAJI BABAJI SHETKAR Vs. RUKMINI PANDU SHETKAR	July 19, 1991
TARABAI W/O SHAMSINGH PARADESHI Vs. SHAMSINGH ANGADSINGH PARADESHI	January 17, 1991
TATA CHEMICALS LIMITED Vs. COMMISSIONER OF INCOME TAX	April 26, 1991
TEJMAL PUNAMCHAND BURAD Vs. STATE OF MAHARASHTRA	July 2, 1991
TEXIND CORPN PVT LTD Vs. UNION OF INDIA	July 31, 1991
THAKUBAI MARUTI TUPE Vs. ANKUSH HIRAMAN MAGAR	September 5, 1991
THANE PEOPLE CO OP BANK LTD Vs. DADA SYNTHETICS	August 16, 1991
THEKKINETH S O ANTHONY JOSEPH Vs. HEMANT A ADHAU	June 20, 1991
TRANSPORT CORPORATION OF INDIA LIMITED Vs. R M GANDHI	June 12, 1991
TULSIDAS SUBHANRAO JADHAV Vs. GOVINDRAO BHAURAO BURGUTE	August 30, 1991
TYRESOLES GOA PVT LIMITED Vs. COMMISSIONER OF INCOME TAX	April 9, 1991
ULRIKE APPEIHAGEN Vs. STATE OF GOA	July 4, 1991
UMESH VITHALRAO BALPANDE AND ANOTHER Vs. MAHARASHTRA STATE BOARD OF SECONDARY AND HIGHER SECONDARY EDUCATION, NAGPUR	September 26, 1991
UNION BANK OF INDIA Vs. DALPAT GAURISHANKAR UPADHYAY	October 21, 1991
UNION BANK OF INDIA Vs. AVINASH P BHONSLE	April 24, 1991
UNION OF INDIA Vs. MAHINDRA AND MAHINDRA LTD	March 8, 1991
UNION OF INDIA Vs. SAHNEY STEEL AND PRESS WORKS LTD	October 21, 1991
UNION OF INDIA Vs. SANG FASTENERS PVT LTD	October 24, 1991
UNION OF INDIA Vs. GUM EXPORT CORPORATION	October 1, 1991
UNION OF INDIA Vs. GTC INDUSTRIES LTD	September 5, 1991
UNION OF INDIA Vs. SWAN MILLS LTD	July 12, 1991
UNION OF INDIA Vs. B SORABJEE	July 12, 1991
UNION OF INDIA Vs. RAKESH ENTERPRISES	June 26, 1991
UNION OF INDIA Vs. SURESH TRADING COMPANY	September 10, 1991
UNION OF INDIA Vs. ABDULLA KHAN BIBAN KHAN	April 25, 1991
UNION OF INDIA Vs. GEM INTERNATIONAL	January 17, 1991
UNION OF INDIA Vs. SAMPAT RAJ DUGAR	January 10, 1991
UNION OF INDIA Vs. JAGDISH OIL MILLS	October 3, 1991
UNION OF INDIA AND ORS Vs. ZELIA RODRIGUES R/O SAICOWADI CAVELLOSIM, SALCETE GOA AND ORS	December 16, 1991
UNITED INDIA INSURANCE CO LTD Vs. ROHIDAS LADKE TARI	February 18, 1991
UNITED INDIA INSURANCE CO. LTD Vs. FOREST DEPARTMENT	June 21, 1991
USHA TANDON ALIAS USHA GOPALAN Vs. LILAVATI H HIRANANDANI	November 28, 1991
V G KULKARNI Vs. VISHWAJEET CO OP HOUSING SOC LTD	November 26, 1991
V. GOPALKRISHNAN NAIR, ASSISTANT COMMISSIONER OF INCOME TAX Vs. BABARAO NARHARI KESHATWAR AND ANOTHER	October 28, 1991
V.K. CHATURVEDI AND ORS. Vs. BHARAT HEAVY ELECTRICALS LTD. AND ORS.	September 27, 1991
VAIJAYANTABAI Vs. KERU ANANT GANGARDE	February 19, 1991
VAISHALI VINAYAK CHAUDHARY Vs. DEAN, GOVERNMENT MEDICAL COLLEGE, NAGPUR	April 10, 1991
VALAB SUGNOMAL BHATIA AND ORS. Vs. THE UNION OF INDIA AND ORS.	March 12, 1991
VARISALLI MOHAMMAD ILIAS Vs. ABDUL SATTAR GULAM HUSSEIN	August 6, 1991
VARSHA MANHARLAL MEHTA Vs. INDUSTRIAL DISTRIBUTORS	February 15, 1991
VARSHA MANHARLAL MEHTA Vs. INDUSTRIAL DISTRIBUTORS	April 29, 1991
VASANT GAHINATH PANSE Vs. KALA SURYAKANT GOKHALE	December 3, 1991
VASANT MARUTI WAIKAR Vs. STATE OF MAHARASHTRA	April 30, 1991
VASANT MARUTI WAKAR Vs. STATE OF MAHARASHTRA	May 2, 1991
VASANTDADA DUGDH VYAVASAIK VIKAS ZILLA SAHAKARI SANGH Vs. COMMISSIONER DAIRY DEVELOPMENT	February 22, 1991
VASU DHONDI SUTAR Vs. GANPATI DHONDI SUTAR	November 20, 1991
VATSALABAI GANUJI SHINDE Vs. MAHARASHTRA HOUSING AND AREA DEVELOPMENT BOARD	February 13, 1991
VEENA R. RODKAR Vs. RUKMINI WD/O VASUDEO NARAYAN AND OTHERS	December 16, 1991
VENKATESH KABDE Vs. UNION OF INDIA	January 29, 1991
VENUBAI SAVLERAM SONGAONKAR Vs. GAJANAN SAVLERAM ALIAS SAWALARAM SONGAONKAR	September 20, 1991
VICCO LABORATORIES Vs. MUNICIPAL COMMISSIONER BOMBAY	February 22, 1991
VIDARBHA VENEER INDUSTRIES LTD Vs. UNION OF INDIA	October 25, 1991
VIDARBHA VINEER INDUSTRIES Vs. ASSISTANT COLLECTOR OF C EX	April 19, 1991
VIDARBHA WEAVERS CENTRAL CO OP SOC LTD Vs. CIVIL JUDGE SENIOR DIVISION	September 3, 1991
VIDYAPRASARAK SAMAJ Vs. STATE OF GOA	September 10, 1991
VIJAY PRATAPRAI MEHTA Vs. UNION OF INDIA	November 27, 1991
VIJAY PRATAPRAI MEHTA Vs. UNION OF INDIA	December 3, 1991
VINAYAK LAXMAN VARTAK Vs. LAXMIDAS VITHALDAS GANATRA	September 4, 1991
VINAYAK POMA TARKAR Vs. JACINTO SANTA GORGENIO	September 16, 1991
VINOD KUMAR RAMLALJI JAISWAL Vs. STATE OF MAHARASHTRA	February 6, 1991
VIRENDRA BHUPATRAI MEHTA Vs. STATE OF MAHARASHTRA	February 11, 1991
VIRENDRAKUMAR J HANDA Vs. DILAWARKHAN ALIJ KHAN	June 17, 1991
VISHVANATH PUTU CHIPKAR Vs. MORMUGAO PORT TRUST	February 13, 1991
VISHWANATH MAHADEV KARKHANIS Vs. STATE OF MAHARASHTRA	April 11, 1991
VISHWANATH PUNDLIK CHAVAN Vs. SAU NIRMALA	February 6, 1991
VITHAL DUDH UTPADAK AND PURAVATHA SOC LTD Vs. PROPOSED AMRUTDHARI SAHAKARI DUDH UTPADAK	January 25, 1991
VITHALDAS RAMA LOTLIKAR Vs. JOSE MENINO GODINHO	December 18, 1991
VITHALRAO RAJARAM KHARADE Vs. STATE OF MAHARASHTRA	February 5, 1991
VOLTAS LTD Vs. UNION OF INDIA	July 9, 1991
VOMAYYA BABU SHETTY Vs. DIGVIJAY SPINNING AND WEAVING MILLS	July 10, 1991
VXL INDIA LIMITED Vs. MAHARASHTRA STATE ELECTRICITY BOARD	January 15, 1991
VYSYA BANK LIMITED Vs. N R	August 22, 1991
WILLIAM JACKS AND CO INDIA LIMITED Vs. NILIMA DINESH PRASAD	July 11, 1991
WYETH LABORATORIES LTD Vs. UNION OF INDIA	August 1, 1991
XXTH CENTURY FINANCE AND CONSULTANCY SERVICES LIMITED Vs. KHANNA RAYON INDUSTRIES LIMITED	October 24, 1991
Y S SHARAWAT ASSTT COLLECTOR OF CUSTOMS SPECIAL INVESTIGATION AND INTELLIGENCE BRANCH BOMBAY Vs. FIROZ HASAN ALI RUPANI	July 12, 1991
YASHODABAI Vs. NARAYANDAS GOKULDAS SARAF	September 5, 1991
YASHODABAI W/O KANHAYYALAL PURUSHOTTAMDAS SARAF Vs. NARAYANDAS GOKULDAS SARAF	September 6, 1991
YASHWANT PANDHARINATH BAGAL Vs. WAMAN RAGHUNATH INAMDAR	November 27, 1991
YOGESH BABULAL SHAH Vs. UNION OF INDIA	June 18, 1991
YUSUF IBRAHIM PAWASKAR Vs. KARAMCHAND NARAYAN TANDON	December 10, 1991
ZUNSHI BHANU YADAV Vs. TUKARAM RAGHOO CHAVAN	July 12, 1991

Year 1991 of HIGH COURT OF BOMBAY

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