REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
A P TRADING AND CO Vs. UNION OF INDIA	September 20, 1990
A.K. SHIRBHATE (FOOD INSPECTOR) Vs. RAMLAL ALIAS RAMNATH AND ANOTHER	January 22, 1990
ABDUL KHALIQUE Vs. NATIONAL TAXTILE CORPORATION	March 30, 1990
ABDUL MAZID ABDUL PATEL Vs. STATE OF MAHARASHTRA	July 13, 1990
ABDUL NASIR KHAN Vs. L HMINGLIANA SECRETARY PREVENTION DETENTION	October 8, 1990
ABDUL QUAYAUM ANSARI Vs. STATE OF MAHARASHTRA	March 16, 1990
ABDUL RAZZAK ABDUL GAFOOR Vs. ABDUL KADAR AHMED MEMON	January 27, 1990
ABDUL RAZZAK ABDUL GAFOOR Vs. ABDUL KADAR AHMAD MEMON	July 27, 1990
ABDUL SATTAR KHAN Vs. ABDUL GANI KHAN NAWAZ KHAN	June 26, 1990
ABDULLA A LATIFSHAH Vs. BOMBAY PART TRUST	August 1, 1990
ABHAY & ASSOCIATES; ABHAY GOVIND HEGDE; ABHAY DINANATH MASSURKAR PARTNER OF M/S ABHAY & ASSOCIATES Vs. LIA PATROCINIA DE JESUS PEREIRA E BRAGANZA; MARTINHO PLUTERCO DE BRAGANZA	November 23, 1990
ABHAY BABURAO BARGALE Vs. BANDOPANT TATOBA KOLHAPURE	February 19, 1990
ADAM JUSAB SAMEJA Vs. ASSISTANT COLLECTOR OF CUSTOMS	February 15, 1990
ADARSH GRUHA NIRMAN SAHAKARI SANTHA LTD Vs. K K LONDHE	December 31, 1990
ADDITIONAL COMMISSIONER OF SALES TAX M S BOMBAY Vs. AFSONS INDUSTRIAL CORPORATION	March 13, 1990
ADINATH LIMBAJI NAVALE Vs. POLICEMAN HOUSING SOCIETY	October 5, 1990
ADITYA MILLS LTD Vs. DESAI STEEL LTD	March 15, 1990
AHMEDABAD ELECTRICITY COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX	April 30, 1990
AJAB ENTERPRISES Vs. JAYANT VEGOILES AND CHEMICALS PVT LTD	February 12, 1990
AKHALAQ AHMED BASHAMIYAN ANSARI Vs. MOHAMEDAN EDUCATION SOCIETY, DASSARA CHOWK,KOLHAPUR, AND ANR.	September 7, 1990
ALAIN ESTEVE Vs. N R	September 5, 1990
ALKA BHASKAR BAKRE Vs. BHASKAR SATCHIDANAND BAKRE	January 15, 1990
ALKA BHASKAR BAKRE Vs. BHASKAR SATCHIDANAND BAKRE	January 17, 1990
ALLAUDDIN SHAMSUDDIN MANER Vs. LINGABAI W/O. BALWANT HALDE	June 12, 1990
ALVITO DIAS Vs. NATIONAL INSURANCE CO LTD	February 9, 1990
AMALNER NAGARPALIKA AMALNER Vs. JAINODDIN KALENDAR	August 27, 1990
AMAR DYE CHEM LTD Vs. UNION OF INDIA	November 12, 1990
AMAR VASUDEVA KAMATH Vs. REGISTRAR UNIVERSITY OF BOMBAY	December 5, 1990
AMBEDKARMEDICOS ASSOCIATION MAHARASHTRA STATE AURANGABAD BRANCH Vs. STATE OF MAHARASHTRA	April 3, 1990
AMERICAN DRY FRUIT STORES Vs. UNION OF INDIA	April 3, 1990
AMERICAN REFRIGERATOR COMPANY LIMITED Vs. PIMPRI CHINCHWAD MUNICIPAL CORPORATION	October 30, 1990
AMERICAN REFRIGERATOR COMPANY LTD Vs. PIMPRI CHINCHWAD MUNICIPAL CORPORATION	January 30, 1990
ANAND G JOSHI Vs. MAHARASHTRA STATE FINANCIAL CORPORATION	November 21, 1990
ANAND HARI RAHATE Vs. ANANT MAHADEO KOTWAL	December 13, 1990
ANAND R NERKAR Vs. RAHIMBI SHAIKH MADAR	November 6, 1990
ANDHERI BRIDGEVIEW CO OPERATIVE HOUSING SOCIETY LIMITED Vs. KRISHNAKANT ANANDRAO DEO	October 30, 1990
ANIL AMBADAS PATIL Vs. R D TYAGI	August 1, 1990
ANIL JAMNADAS CHHATBAR Vs. UNION OF INDIA	December 14, 1990
ANIL PUNDLIK GAIKWAD Vs. STATE OF MAHARASHTRA	March 29, 1990
ANIL S O ISHWAR PASERKAR Vs. STATE OF MAHARASHTRA	March 21, 1990
ANILCHANDRA PITAMBARDAS SAGAR Vs. RAJESH HARJIVANDAS JHAVERI	November 8, 1990
ANJALI S LUNKAD Vs. UNION OF INDIA	March 9, 1990
ANJALI SHANTILAL LUNKAD Vs. UNION OF INDIA	March 29, 1990
ANNASAHEB BANDU PATIL Vs. STATE OF MAHARASHTRA	July 13, 1990
ANTHONY FERNANDES Vs. STATE OF GOA	July 20, 1990
ANUSAYABAI VASUDEV ADKAR Vs. VASUDEO SAMBHU ADKAR	October 25, 1990
APAR PRIVATE LIMITED Vs. D K KARNIK	August 8, 1990
APAR PRIVATE LIMITED Vs. D K KARNIK	August 9, 1990
APAR PVT LTD Vs. UNION OF INDIA	September 3, 1990
APEEJAY PREMISES CO OP SOCIETY LIMITED Vs. NISHAR AHMED	April 5, 1990
APOLINARIO C FERNANDES & 2 OTHERS Vs. VICTOR JOSE P DSOUZA & 5 OTHERS	January 29, 1990
APTE AMALGAMATIONS LIMITED Vs. HAMIDALI NASIRALI OF BOMBAY	June 26, 1990
AREEMPARAMBIL PAPPU Vs. L HMINGLIANA	February 15, 1990
ARJANDAS TAJANDAS KATARIA Vs. ASSTT COLLECTOR OF CUSTOMS	January 1, 1990
ARJUNDAS RAMLAL GURWADA Vs. UNION OF INDIA	September 20, 1990
ARMANDO SANTOS BRAGANZA AND ORS Vs. BABLI PANDU NAIK OF MACAZANA AND ORS	October 23, 1990
AROLKAR GHANSHYAM GOVIND VICE PRESIDENT MORMUGAO MUNICIPAL COUNCIL Vs. KORGNONKAR VICE PRESIDENT MORMUGAO MUNICIPAL COUNCIL	March 19, 1990
ARSHDEEP Vs. MAHARASHTRA STATE BOARD OF SECONDARY AND HIGHER SECONDARY EDUCATION NAGPUR DIVISIONAL BOARD	July 13, 1990
ARUN INDUSTRIES Vs. STATE OF MAHARASHTRA	June 28, 1990
ARUN WAMANRAO SHINDE Vs. PRAKASH BHAGWAN DALVI	July 5, 1990
ARVIND S BOBDE Vs. SANTRAMDAS LILARAM BHOJWANI	April 10, 1990
ASARAM BHAVANDIN YADAVD Vs. STATE OF MAHARASHTRA	November 1, 1990
ASBER REUBEN SAMSON Vs. EILLAH SOLOMON	April 24, 1990
ASHAK HUSSAIN ALLAH DETHA ALIAS SIDDIQUE Vs. ASSISTANT COLLECTOR OF CUSTOMS P BOMBAY	January 9, 1990
ASHER REUBEN SAMSON Vs. ZILLAH SOLOMON	April 24, 1990
ASHOK Vs. VANAMALA	July 11, 1990
ASHOK KUMAR BERIVAL Vs. UNION OF INDIA	September 11, 1990
ASHOK KUMAR JALAN Vs. COMMISSIONER OF INCOME-TAX	March 9, 1990
ASHOK KUMAR JALAN Vs. COMMISSIONER OF INCOME TAX	July 9, 1990
ASHOK LAXMAN WANI Vs. VASANT WAMAN VAIDYA	December 10, 1990
ASHOK RAJARAM DESHMUKH Vs. STATE OF MAHARASHTRA	August 14, 1990
ASHOK SHRIDHAR ATHAVALE Vs. RATANSI MULJEE OF BOMBAY CHAIRMAN OF FINLAY MILLS LTD	November 15, 1990
ASHOK YESHWANT SAMANT Vs. SUPARNA ASHOK SAMANT	July 27, 1990
ASSISTANT COLLECTOR Vs. EVANGELIST FRANCIES ALMEIDA	April 9, 1990
ASSISTANT COLLECTOR OF CUSTOMS Vs. KUNHI KORATH BALAN	August 10, 1990
ASSISTANT COLLECTOR OF CUSTOMS Vs. MARIA REGE	August 9, 1990
ASSISTANT COLLECTOR OF CUSTOMS Vs. SRIKANT VINAYAK HARSHA	November 22, 1990
ASSISTANT COLLECTOR OF CUSTOMS Vs. PUKHARAJ NATHUMAL OSWAL AND CENTRAL EXCISE	January 8, 1990
ASSOCIATION OF ENGINEERING WORKERS Vs. SARDAR IRON AND STEEL MILL	August 10, 1990
ASSTT COLLECTOR OF CUSTOMS Vs. MARIA REGE	July 9, 1990
ATUR INDIA PRIVATE LIMITED Vs. STATE OF MAHARASHTRA	August 30, 1990
AVERY INDIA LTD Vs. STATE OF MAHARASHTRA	January 8, 1990
AWAJKHA SHABASHKHA Vs. STATE OF MAHARASHTRA	February 21, 1990
B G AHUJA Vs. STATE OF MAHARASHTRA	October 29, 1990
B R SULE Vs. UNION OF INDIA	February 9, 1990
B S RAUT Vs. STATE OF MAHARASHTRA	December 4, 1990
B S RAWAT ASSTT COLLECTOR OF CUSTOMS BOMBAY Vs. LEIDOMANN HEINRICH	November 20, 1990
B.R. GHOLAP, HONORARY SECY. (PUNE ZILLA SHIKSHAN MANDAL) & ORS. Vs. THE UNIVERSITY OF PUNE AND ORS.	August 29, 1990
BABAN ANNA DIXIT Vs. STATE OF MAHARASHTRA	August 10, 1990
BABUBHAI JETHABHAI JOSHI Vs. DHANSUKHLAL AMBALAL	February 13, 1990
BABULAL MISHRIMAL VARDHAN Vs. SUDERSHAN WADIA	June 12, 1990
BABULAL SAHEBRAO KAKADO Vs. STATE OF MAHARASHTRA	August 27, 1990
BABULI MAHADEV CHODANKAR & ORS. Vs. BHAVESH HARISCHANDRA SHIRODKAR	March 23, 1990
BABURAO KONDIBA ITHAPE Vs. SAHEBRAO RAMCHANDRA DESHMUKH	January 30, 1990
BABURAO RAMBHAU KUTE Vs. STATE OF MAHARASHTRA	March 28, 1990
BABYKUMARI MOHANLAL SONI Vs. UNION OF INDIA	April 3, 1990
BAJIRAO BHAU SHERMAL Vs. STATE OF MAHARASHTRA	November 13, 1990
BAKULABAI VITHOBA PALAMPALLE Vs. RAJNABAI PRABHODCHANDRA MUCHALA	February 9, 1990
BALKRISHNA RAMGOPAL RUIA Vs. UNION OF INDIA	March 19, 1990
BALKRISHNA SHRIKISAN JAJU Vs. RANGRAJ ANANDRAJ MEHTA	March 2, 1990
BANK OF INDIA Vs. INDUSTRIAL POLYMER	February 13, 1990
BANQUE INDOZNEZ Vs. PAWAN AND CO	April 24, 1990
BANSILAL AND CO Vs. PRABHU DAYAL ITO	March 9, 1990
BANSILAL AND CO Vs. PRABHU DAYAL, INCOME TAX OFFICER	March 12, 1990
BARODA RAYON CORP Vs. UNION OF INDIA	September 12, 1990
BASHIR BABUMIYA INAMDAR Vs. MUSLIM MISGAR JAMAT	February 20, 1990
BASHIR SHAIKH Vs. STATE OF GOA	September 5, 1990
BEENA RAHUL MISHRA DR MRS Vs. V K SHRIVASTAVA COMMISSIONER OF INCOME TAX	March 29, 1990
BERTHA PINTO Vs. DASWANI AND FRIENDS CO OP HOUSING SOC LTD	September 13, 1990
BHAGIRATHI VISHANDATT MAKHOLIA Vs. KEMP AND COMPANY LIMITED	September 19, 1990
BHAGWANT VISHNU PURANDARE SINCE DECD Vs. BALDEVDAS CHHAGANLAL	January 15, 1990
BHAGWANTIBAI WD/O SHRIGOVIND AGRAWAL Vs. DAMODAR SHEOPRASAD AGRAWAL	August 10, 1990
BHANU M VAKIL Vs. CHANDRA OSHIRAM KESWANI	March 8, 1990
BHANU M VAKIL Vs. CHANDRA OSHIRAM KESWANI	March 7, 1990
BHANUBHAI M RAVAL Vs. UNION OF INDIA	February 13, 1990
BHARAT PETROLEUM CORPORATION REFINERY EMPLOYEES UNION Vs. H N THADANI ASSTT COMMISSIONER OF LABOUR BOMBAY	October 9, 1990
BHAURAO Vs. SAVITRIBAI	August 20, 1990
BHAURAO PANDURANG RAUT Vs. ZIBLABAI WD/O SHANKARRAO HIWANJ	June 28, 1990
BHAVANI METAL WORKS Vs. PANDURANG R SAWANT	November 23, 1990
BHAVESH J BHATT Vs. CYRUS N BAXTER	September 13, 1990
BHAWARLAL MISRIMAL JAIN Vs. UNION OF INDIA	March 13, 1990
BHIMRAO ASHRUJI MHASKE Vs. STATE OF MAHARASHTRA	March 9, 1990
BHIMRAO F PATIL Vs. CHIEF SECURITY OFFICER WESTERN RAILWAY	August 21, 1990
BHOR INDUSTRIES LTD Vs. UNION OF INDIA	March 29, 1990
BISHWESHWARILAL CHIRAWALA Vs. COMMISSIONER OF WEALTH TAX	July 23, 1990
BISHWESHWERILAL CHIRAWALA Vs. COMMISSIONER OF WEALTH TAX	March 23, 1990
BLUE STAR LIMITED Vs. CENTRAL BOARD OF DIRECT TAXES	April 4, 1990
BLUE STAR WORKERS UNION Vs. BLUE STAR LTD	July 16, 1990
BOARD OF TRUSTEES OF PORT OF BOMBAY Vs. SHAW WALLACE AND CO LTD	August 31, 1990
BOMBAY BURMAH TRADING CORPN LTD Vs. UNION OF INDIA	November 14, 1990
BOMBAY ENVIRONMENTAL ACTION GROUP Vs. STATE OF MAHARASHTRA	December 12, 1990
BOMBAY GUMASTA UNION AND OTHERS Vs. M/S. M.P. MANSURI AND ANOTHER	August 29, 1990
BOMBAY LABOUR UNION Vs. HAULAGE CORPORATION	September 5, 1990
BOMBAY METAL AND ALLOYS MFG CO Vs. UNION OF INDIA	October 8, 1990
BOMBAY METROPOLITAN TRANSPORT CORPORATION LIMITED Vs. VINAYAK KRUSHNAJI APTE	September 5, 1990
BOMBAY METROPOLITAN TRANSPORT CORPORATION LIMITED Vs. VINAYAK KRUSHNAJI APTE	September 6, 1990
BOMBAY METROPOLITAN TRANSPORT CORPORATION LTD Vs. SERVANTS OF THE B M T C CIDCO	September 5, 1990
BOMBAY METROPOLITAN TRANSPORT CORPORATION LTD Vs. EMPLOYEES OF BOMBAY METROPOLITAN TRANSPORT CORPORATION LTD	September 6, 1990
BOMBAY PRINTERS LTD Vs. UNION OF INDIA	November 29, 1990
BOMBAY UNIVERSITY AND COLLEGE TEACHERS UNION Vs. STATE OF MAHARASHTRA	August 21, 1990
BOMBAY UNIVERSITY AND COLLEGE TEACHERS UNION Vs. STATE OF MAHARASHTRA	April 19, 1990
BRALCO METAL INDUSTRIES PVT LTD Vs. UNION OF INDIA	January 1, 1990
BRIHAN MUMBAI NAGAR SAHAKARI BANKS ASSOCIATION LIMITED Vs. CO OPERATIVE BANK EMPLOYEES UNION	October 4, 1990
BUBNAL SAHAKARI PANI PURAWATHA MANDALI LIMITED, MAHAVIR KALLAPPA MARJE, BUBNAL SAHAKARI PANI PURAWATHA MANDALI LIMITED, JAKAPPA RAMA AINAPUR Vs. BUBNAL SAHAKARI PANI PURWATBA MANDALI LIMITED, JAKKAPPA RAMU AINAPURE, BUBNAL SAHAKARI PANI PURAWATHA MANDALI LIMITED	December 6, 1990
BUSSA OVERSEAS AND PROPERTIES PRIVATE LIMITED Vs. UNION OF INDIA	November 9, 1990
BUSSA OVERSEAS AND PROPERTIES PVT LTD Vs. UNION OF INDIA	October 9, 1990
CANARA BANK Vs. G M V NAYAK	July 30, 1990
CANARA BANK Vs. VIRA ESTEBEIRO AND ANR	March 2, 1990
CAPRIHANS INDIA LTD Vs. UNION OF INDIA	August 22, 1990
CAPTAIN NANDA Vs. AMARNATH P	September 17, 1990
CAUSEWAY CHEMIST Vs. ABDUL KADIR MOHAMED HUSSAIN KASKAR	August 3, 1990
CAWASJI NASARWANJEE DINSHAW Vs. SPECIAL LAND ACQUISITION OFFICER 8 PUNE	February 6, 1990
CAWASJI NASARWANJEE DINSHAW Vs. SPECIAL LAND ACQUISITION OFFICER, POONA	April 18, 1990
CEAM ELECTRONICS PVT LTD Vs. UNION OF INDIA	October 1, 1990
CENTRAL INDIA SPINNING WEAVING AND MANUFACTURING COMPANY LIMITED Vs. STATE OF MAHARASHTRA	August 7, 1990
CENTURY SPINNING AND MANUFACTURING CO LTD Vs. UNION OF INDIA	September 4, 1990
CHANDMAL UTTAMCHAND BORA Vs. GOVERNMENT OF MAHARASHTRA	August 2, 1990
CHANDRAKANT KOHANLAL SOMAIYA Vs. DINESH KUMAR JAIN	March 1, 1990
CHANDRASHEKHAR WAMAN KARVE Vs. STATE OF MAHARASHTRA	February 28, 1990
CHANGDEO Vs. STATE OF MAHARASHTRA	August 22, 1990
CHARANDAS Vs. VILAS WISHWANATH SHRUNGARPAWAR	October 5, 1990
CHATTERJI I Vs. COMMISSIONER OF GIFT TAX	June 4, 1990
CHAUDHARI ANILKUMAR NAROTTAM Vs. PUJA SANE GURUJI VIDYA PRASARAK MANDALS POLYTECHNIC	November 9, 1990
CHAUDHARI ANILKUMAR NAROTTAM AND ORS. Vs. PUJA SANE GURUJI VIDYA PRASARAK MANDALS POLYTECHNIC AND ORS.	November 8, 1990
CHAUGONDA SHAMGONDA PATIL Vs. STATE OF MAHARASHTRA	December 13, 1990
CHINAI AND CO PVT LIMITED Vs. COMMISSIONER OF INCOME TAX	August 3, 1990
CHINAI AND COMPANY (P) LTD Vs. COMMISSIONER OF INCOME-TAX	August 6, 1990
CHINTAMAN S O RAOJI MESHRAM Vs. DISTRICT DEPUTY REGISTRAR CO OPERATIVE SOCIETIES BHANDARA	October 25, 1990
CHINTAMAN TUKARAM DETIR Vs. ANAND MORESHWAR BHAT	September 7, 1990
CITANJALI RAVI SAMBHWANI Vs. UNION OF INDIA	September 6, 1990
CLIMAX CHEMICALS Vs. R GOPALNATHAN ADDL COLLECTORS CUSTOMERS	September 21, 1990
COL. MOHAN A. GURUBAXANI Vs. NEW STANDARD ENGINEERING CO. LTD.	October 25, 1990
COLGATE PALMOLIVE COMPANY Vs. K V SWAMINATHAN CONTROLLER GENERAL OF PATENTS BOMBAY	July 19, 1990
COLOUR-CHEM LIMITED Vs. UNION OF INDIA	June 8, 1990
COMMANDER RANVIR KUMAR SINHA Vs. UNION OF INDIA	December 18, 1990
COMMANDER RANVIR KUMAR SINHA Vs. UNION OF INDIA	December 19, 1990
COMMISSIONER OF GIFT TAX Vs. SILK AND ART SILK MILLS ASSOCIATION LIMITED	June 4, 1990
COMMISSIONER OF GIFT TAX Vs. PRINCESS HARSHAD KUMARI	June 4, 1990
COMMISSIONER OF GIFT TAX Vs. SETH ARVIND N MAFATLAL	June 4, 1990
COMMISSIONER OF INCOME TAX Vs. USHABEN TRUST SMT	June 15, 1990
COMMISSIONER OF INCOME TAX Vs. BANQUE NATIONALE DE PARIS	July 19, 1990
COMMISSIONER OF INCOME TAX Vs. HINDUSTAN PETROLEUM CORPORATION LIMITED	July 16, 1990
COMMISSIONER OF INCOME TAX Vs. DESAI BROTHERS LIMITED	July 17, 1990
COMMISSIONER OF INCOME TAX Vs. ELYS PLASTICS PVT LIMITED	July 12, 1990
COMMISSIONER OF INCOME TAX Vs. MENABEN VADILAL PAREKH SMT	July 7, 1990
COMMISSIONER OF INCOME TAX Vs. NATIONAL RAYON COMMERCIAL COMPANY LIMITED	August 1, 1990
COMMISSIONER OF INCOME TAX Vs. VIMAL LALCHAND MUTHA	August 7, 1990
COMMISSIONER OF INCOME TAX Vs. MORRIS ELECTRONICS LIMITED	July 26, 1990
COMMISSIONER OF INCOME TAX Vs. WESTERN MECHANICAL INDUSTRIES PVT LIMITED	July 31, 1990
COMMISSIONER OF INCOME TAX Vs. AARKAY SAREE MUSEUM	August 1, 1990
COMMISSIONER OF INCOME TAX Vs. MARSONS BENEFICIARY TRUST	July 24, 1990
COMMISSIONER OF INCOME TAX Vs. NATIONAL RAYON CORPORATION LIMITED	August 22, 1990
COMMISSIONER OF INCOME TAX Vs. JAIDEO OIL MILLS	August 21, 1990
COMMISSIONER OF INCOME TAX Vs. SUNITA A RAWAT	August 21, 1990
COMMISSIONER OF INCOME TAX Vs. KHETANI TEXTILE INDUSTRIES PRIVATE LIMITED	August 21, 1990
COMMISSIONER OF INCOME TAX Vs. DEVIDAYAL STAINLESS STEEL INDIA PRIVATE LIMITED	August 20, 1990
COMMISSIONER OF INCOME TAX Vs. NAV MAHARASHTRA CHAKAN OIL MILLS	August 20, 1990
COMMISSIONER OF INCOME TAX Vs. BASF AG WEST GERMANY	August 14, 1990
COMMISSIONER OF INCOME TAX Vs. CHOUGULE AND CO PVT LIMITED	August 16, 1990
COMMISSIONER OF INCOME TAX Vs. SALEM MAGNESITE PVT LIMITED	August 16, 1990
COMMISSIONER OF INCOME TAX Vs. PANDE S D	August 17, 1990
COMMISSIONER OF INCOME TAX Vs. JAYANT CHAKRAVARTY	August 17, 1990
COMMISSIONER OF INCOME TAX Vs. LUBRIZOL INDIA LIMITED	August 20, 1990
COMMISSIONER OF INCOME TAX Vs. ALEMBIC DISTRIBUTORS LIMITED	August 20, 1990
COMMISSIONER OF INCOME TAX Vs. KHIMJI MENSHI	August 9, 1990
COMMISSIONER OF INCOME TAX Vs. INDUSTRIAL CREDIT AND INVESTMENT CORPN OF INDIA	August 10, 1990
COMMISSIONER OF INCOME TAX Vs. UDGIRI Y H	August 9, 1990
COMMISSIONER OF INCOME TAX Vs. BAKER MERCER INDIA PRIVATE LIMITED	August 8, 1990
COMMISSIONER OF INCOME TAX Vs. KAMLA S ASRANI MRS	August 10, 1990
COMMISSIONER OF INCOME TAX Vs. BIPINALI TEXTILES PVT LIMITED	August 10, 1990
COMMISSIONER OF INCOME TAX Vs. N C SHAH	August 13, 1990
COMMISSIONER OF INCOME TAX Vs. SUDHIR MANDKE AND CO	August 13, 1990
COMMISSIONER OF INCOME TAX Vs. SHAH M C	August 13, 1990
COMMISSIONER OF INCOME TAX Vs. AUTOMOTIVE MANUFACTURERS LIMITED	August 13, 1990
COMMISSIONER OF INCOME TAX Vs. NEW INDIA MINING CORPORATION PVT LIMITED	October 12, 1990
COMMISSIONER OF INCOME TAX Vs. ASIAN CHEMICAL CO	September 21, 1990
COMMISSIONER OF INCOME TAX Vs. DHARTI FILMS	September 24, 1990
COMMISSIONER OF INCOME TAX Vs. PREMIER AUTOMOBILES LIMITED	September 19, 1990
COMMISSIONER OF INCOME TAX Vs. MULLA AND MULLA AND CRAIGIE BLUNT AND CAROE	September 19, 1990
COMMISSIONER OF INCOME TAX Vs. ANANT ARJUN MADHAVI	September 19, 1990
COMMISSIONER OF INCOME TAX Vs. SCINDIA INVESTMENT PVT LIMITED	September 18, 1990
COMMISSIONER OF INCOME TAX Vs. SIGMA PAINTS LIMITED	September 18, 1990
COMMISSIONER OF INCOME TAX Vs. INTERNATIONAL COMPUTERS INDIAN MANUFACTURE LIMITED	September 19, 1990
COMMISSIONER OF INCOME TAX Vs. HICO PRODUCTS PVT LIMITED	October 4, 1990
COMMISSIONER OF INCOME TAX Vs. PARAMOUNT PREMISES P LIMITED	September 27, 1990
COMMISSIONER OF INCOME TAX Vs. GOODLASS NEROLAC PAINTS LIMITED	August 21, 1990
COMMISSIONER OF INCOME TAX Vs. AMERICAN PRESIDENT LINES LIMITED	August 22, 1990
COMMISSIONER OF INCOME TAX Vs. CYNAMID INDIA LIMITED	August 23, 1990
COMMISSIONER OF INCOME TAX Vs. UNION BANK OF INDIA	August 23, 1990
COMMISSIONER OF INCOME-TAX Vs. Y H UDGIRI	August 9, 1990
COMMISSIONER OF INCOME-TAX Vs. HINDUSTAN PETROLEUM CORPORATION LTD	July 17, 1990
COMMISSIONER OF INCOME-TAX Vs. MARSONS BENEFICIARY TRUST	March 24, 1990
COMMISSIONER OF INCOME-TAX Vs. MORRIS ELECTRONICS LTD	March 26, 1990
COMMISSIONER OF INCOME-TAX Vs. DESAI BROTHERS LTD	March 17, 1990
COMMISSIONER OF INCOME-TAX Vs. ELYS PLASTICS PVT LTD	March 12, 1990
COMMISSIONER OF INCOME-TAX Vs. MENABEN VADILAL PAREKH	March 7, 1990
COMMISSIONER OF INCOME-TAX Vs. BANQUE NATIONALE DE PARIS	March 19, 1990
COMMISSIONER OF SALES TAX Vs. PREMIER AUTOMOBILES	January 9, 1990
COMMISSIONER OF SALES TAX Vs. PASHUPATI TRADING COMPANY	July 23, 1990
COMMISSIONER OF SALES TAX MAHARASHTRA STATE BOMBAY Vs. RAISAHEB REKCHAND MOHTA SPINNING AND WEAVING MILLS PRIVATE LIMITED	July 25, 1990
COMMISSIONER OF SALES TAX MAHARASHTRA STATE BOMBAY Vs. COMMISSIONER OF SALES TAX MAHARASHTRA STATE BOMBAY	January 29, 1990
COMMISSIONER OF SALES TAX MAHARASHTRA STATE BOMBAY Vs. LAKHAMSHI LADHA AND CO	January 29, 1990
COMMISSIONER OF SALES TAX MAHARASHTRA STATE BOMBAY Vs. ACME MFG CO LTD	March 13, 1990
COMMISSIONER OF SALES TAX MAHARASHTRA STATE BOMBAY Vs. MOTWANE PVT LTD	February 26, 1990
COMMISSIONER OF SALES TAX MAHARASHTRA STATE BOMBAY Vs. MAHARASHTRA HARDWARE STORES	March 30, 1990
COMMISSIONER OF WEALTH TAX Vs. VASANTKUMAR GOVINDJI KOTAK	July 23, 1990
COMMISSIONER OF WEALTH TAX Vs. CORREA C M	August 8, 1990
COMMISSIONER OF WEALTH TAX Vs. AIMY N E PANDOLE MRS	July 7, 1990
COMMISSIONER OF WEALTH TAX Vs. SHAH V M	June 21, 1990
COMMISSIONER OF WEALTH TAX Vs. NORMAN J FERREIRA	June 21, 1990
COMMISSIONER OF WEALTH TAX Vs. JITENDRA K SHAH	June 25, 1990
COMMISSIONER OF WEALTH TAX Vs. VASANTLAL D MEHTA	June 11, 1990
COMMISSIONER OF WEALTH TAX Vs. K T DIVECHA	June 11, 1990
COMMISSIONER OF WEALTH TAX Vs. DIVECHA K T	June 11, 1990
COMMISSIONER OF WEALTH TAX Vs. EXECUTORS OF THE WILL OF LATE SHRI MANEKLAL PREMCHAND	June 7, 1990
COMMISSIONER OF WEALTH TAX Vs. THAKORLAL C PATEL	June 7, 1990
COMMISSIONER OF WEALTH TAX Vs. PRANLAL BHOGILAL	June 6, 1990
COMMISSIONER OF WEALTH TAX Vs. NIRMAL PRATAP BHOGILAL	June 6, 1990
COMMISSIONER OF WEALTH TAX Vs. HARDYAL SINGH BUBBER	June 6, 1990
COMMISSIONER OF WEALTH TAX Vs. VIMLA TULSIDAS	June 7, 1990
COMMISSIONER OF WEALTH TAX Vs. BHAGWATI PRATAP BHOGILAL	June 7, 1990
COMMISSIONER OF WEALTH TAX Vs. ISMAIL IBRAHIM AMLIWALA DECD	June 7, 1990
COMMISSIONER OF WEALTH-TAX Vs. C M CORREA	August 8, 1990
COMMISSIONER OF WEALTH-TAX Vs. AIMY N E PANDOLE	March 7, 1990
COMMISSIONER OF WEALTH-TAX Vs. NIRMALA D. MEHTA	July 17, 1990
COMMISSIONER OF WEALTH-TAX Vs. VASANTKUMAR GOVINDJI KOTAK	March 23, 1990
CONTROLLER OF ESTATE DUTY Vs. GANDHI D A	June 4, 1990
CONTROLLER OF ESTATE DUTY Vs. SINGAPORIA K P	June 5, 1990
CONTROLLER OF ESTATE DUTY Vs. PRINCE UDAYSINGH GAEKWAD	March 17, 1990
CONTROLLER OF ESTATE DUTY Vs. MORARJI C D SMT	March 19, 1990
CONTROLLER OF ESTATE DUTY Vs. A D KANABAR AND G D KANABAR	March 17, 1990
CONTROLLER OF ESTATE DUTY Vs. NARANDAS JAMNADAS GOKANI	June 7, 1990
CONTROLLER OF ESTATE DUTY Vs. MAHENDRA JAINSINGLAL	June 5, 1990
CONTROLLER OF ESTATE DUTY Vs. PERVIZ K IRANI MRS	June 6, 1990
CONTROLLER OF ESTATE DUTY Vs. NARANDAS JAMNADAS GOKANI	June 6, 1990
CONTROLLER OF ESTATE DUTY Vs. ASHOK KUMAR M PARIKH SHRI	June 6, 1990
CONTROLLER OF ESTATE DUTY Vs. V G BADAMIA	June 5, 1990
CONTROLLER OF ESTATE DUTY Vs. V K P SINGAPORIA	June 5, 1990
CONTROLLER OF ESTATE DUTY Vs. BADAMIA V G	June 5, 1990
CONTROLLER OF ESTATE DUTY Vs. STATE BANK OF INDIA	June 7, 1990
CONTROLLER OF ESTATE DUTY Vs. HIRA LAL TIRATH RAM NARANG	June 8, 1990
CONTROLLER OF ESTATE DUTY Vs. STATE BANK OF INDIA	June 15, 1990
CONTROLLER OF ESTATE DUTY Vs. CHARITAKIS M AND RAMASARMA DR G B	June 15, 1990
CONTROLLER OF ESTATE DUTY Vs. OFFICIAL TRUSTEE MAHARASHTRA STATE	June 13, 1990
CONTROLLER OF ESTATE DUTY Vs. BIPINCHANDRA N PATEL	July 5, 1990
CONTROLLER OF ESTATE DUTY Vs. PRINCE UDAYSINGH GAEKWAD	July 17, 1990
CONTROLLER OF ESTATE DUTY Vs. KANABAR A D AND KANABAR G D	July 17, 1990
CONTROLLER OF ESTATE DUTY BOMBAY Vs. SHANTABAI GULABCHAND	June 5, 1990
CORN PRODUCTS CO INDIA LTD Vs. UNION OF INDIA	September 18, 1990
CORREA CONSULTANTS PVT LIMITED Vs. SANKARAN P S	March 15, 1990
CROMPTON GREAVES LIMITED Vs. A K JAIN INSPECTING A C OF INCOME TAX	April 18, 1990
D K VAIDAYA Vs. MURLIDHAR KHIMANDAS RIJHWANI	June 15, 1990
D.I.M. SARPAL Vs. CANARA BANK	December 20, 1990
D.S. CONSTRUCTION PVT. LTD Vs. EXPORT CREDIT GUARANTEE CORPORATION OF INDIA LTD	October 10, 1990
DAGADU Vs. KARAJGAON VIVID KARYAKARI SAVA SAHAKARI SOC LTD	September 11, 1990
DAJI CHIMA GODE Vs. ASSISTANT REGISTRAR CO OP SOCIETIES	September 12, 1990
DAJI MURARRAO SURVE Vs. I.T.C. LTD., BOMBAY AND ANOTHER	August 7, 1990
DAMJIBHAI L SHAH Vs. N N GANDHI	November 8, 1990
DAMU DHONDI DHEKANE Vs. PARVATIBAI HINDURAO JAGTAP	September 19, 1990
DASHRATH SAGUM GHADIGAVKAR Vs. COMMISIONER OF POLICE	March 20, 1990
DATTA GYANABA BOKDE Vs. VICE CHANCELLOR MARATHWADA UNIVERSITY	March 23, 1990
DATTATRAYA Vs. STATE OF MAHARASHTRA	July 12, 1990
DATTATRAYA BABAJI GOLATKAR Vs. UNION OF INDIA	April 24, 1990
DATTATRAYA K TAPKIR Vs. RAGVILAS SAHAKARI GRIHARACHNA SANTHA MARYADIT	July 16, 1990
DATTATRAYA PANDIT KHAROTE Vs. PANDURANG MARUTI JADHAV	September 5, 1990
DAUDBHAI IMRANALI MOTORWALA Vs. AJIB YAKUB TAMBOLI	February 13, 1990
DAULAT RAGHUNATH DERALE Vs. STATE OF MAHARASHTRA	September 3, 1990
DAXA N GANDHI Vs. INDIRA MARUTI VARADKAR	April 17, 1990
DAYA SHANKAR Vs. MUNAF MOHAMED GAGAN	June 25, 1990
DAYARAM RAMA MAHAJAN Vs. STATE OF MAHARASHTRA	November 13, 1990
DEEPA ANANT BANDEKAR Vs. RAJARAM BANDEKAR (SIRIGAO) MINES PVT. LTD.	November 19, 1990
DEUTSCHE BANK Vs. S P KALA OFFICIAL LIQUIDATOR OF SEA TRANSPORTATION P LTD	January 25, 1990
DEVA ALIAS DEVRAJ S O SHERBAHADUR SHARMA Vs. STATE OF MAHARASHTRA	April 11, 1990
DEVIDAYAL ELECTRONICS AND WIRES LIMITED Vs. UNION OF INDIA	October 23, 1990
DEVIDAYAL ELECTRONICS AND WIRES LTD. AND ANOTHER Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY AND OTHERS	October 11, 1990
DEVIDAYAL NON FERROUS INDUSTRIES PVT LIMITED Vs. COMMISSIONER OF INCOME TAX	July 25, 1990
DEVIDAYAL NON-FERROUS INDUSTRIES PVT , LTD Vs. COMMISSIONER OF INCOME-TAX	March 25, 1990
DEVIDAYAL ROLLING MILLS Vs. COMMISSIONER OF INCOME TAX	September 20, 1990
DEY PAPER CONSULTANTS PVT LIMITED Vs. CENTRAL BOARD OF DIRECT TAXES	August 8, 1990
DHARAMSI MORARJI CHEMICAL COMPANY LIMITED Vs. CENTRAL BOARD OF DIRECT TAXES	April 2, 1990
DHONDUBAI Vs. PROPRIETOR JANKIDAS KHANDSARI SUGAR FACTORY PARTNERS AND OWNERS	September 20, 1990
DIA-ICHI KARKARIA LTD Vs. UNION OF INDIA	June 29, 1990
DIAMOND GLASS WORKS PRIVATE LIMITED Vs. NAGPUR IMPROVEMENT TRUST	October 4, 1990
DILIP PURSHOTTAM CHITRE Vs. SAHITYA SAHAWAS CO OP SOC LTD	October 10, 1990
DINESH L GAUDE Vs. PONDA MUNICIPAL COUNCIL	December 14, 1990
DINKARRAO BHAUSAHAB DESHMUKH Vs. MAHADEO TUKARAM MOHITE SINCE DECEASE	September 6, 1990
DION DE SILVA, ALIAS BUNNY DE SILVA, SON OF S B DE SILVA, AGED Vs. OLIVE ANTONIETA NAZARETH, AGED 70 YEARS, UNMARRIED, LANDLADY	December 12, 1990
DIRENDRA S/O ASHWANI SHIKDAR Vs. STATE OF MAHARASHTRA	November 30, 1990
DIWARU S/O RAMAJI MADAVI Vs. THE PRESIDING OFFICE, SCHOOL TRIBUNAL & ANR.	April 17, 1990
DNYANBA Vs. INDRAYANI	September 28, 1990
DOCTOR BECK AND CO INDIA LTD Vs. ASSISTANT COLLECTOR	September 10, 1990
DR. D.R. KALSULKAR, S.P.K. MAHAVIDYALAYA, SAWANTWADI Vs. SOUTH RATNAGIRI DISTRICT SHIKSHAN PRASARAK MANDAL & ORS.	September 27, 1990
DR. DIWAKAR S/O GOPALRAO DESHPANDE & ORS. Vs. THE CHANCELLOR, NAGPUR UNIVERSITY & ORS.	March 29, 1990
DRAUPATI Vs. FATTU S O CHIRKUTRAO SHELARE	August 3, 1990
DUKE AND SONS PVT LTD Vs. UNION OF INDIA	June 12, 1990
DUNCAN STRATTON AND COMPANY LIMITED Vs. UNION OF INDIA	March 14, 1990
E MERCK INDIA LIMITED Vs. V N PARULEKAR	November 23, 1990
E MERCK INDIA LIMITED Vs. V N PARULEKAR	November 30, 1990
ECHBEE CORPORATION Vs. UNION OF INDIA	July 11, 1990
EKNATH ASHIRAM ALOKAR Vs. STATE OF MAHARASHTRA	August 3, 1990
EKNATH SITARAM PAWAR Vs. STATE OF MAHARASHTRA	December 7, 1990
EMBEE CORPORATION Vs. STATE OF MAHARASHTRA	July 6, 1990
EMKAY FILMS (P ) LTD Vs. FIRST INCOME TAX OFFICER	February 28, 1990
EMPREITEIROS GERAIS PVT LTD Vs. ASST COLLECTOR OF CENTRAL EXCISE & 2 ORS	June 12, 1990
ENGINEERING WORKERS UNION Vs. UNION OF INDIA	August 31, 1990
ESTATE OF LATE GEN SIR SHANKAR S S J B RANA Vs. CONTROLLER OF ESTATE DUTY BOMBAY	June 22, 1990
ESTATE OFFICER CANTONMENT BOARD AURANGABAD Vs. RUP RAM S O MOHAN LAL	July 25, 1990
FAKIRCHAND Vs. THE STATE OF MAHARASHTRA AND OTHERS	January 23, 1990
FATMABAI B BACHOOALI Vs. STATE OF MAHARASHTRA	September 12, 1990
FINLAY MILLS LTD Vs. NATIONAL TEXTILE CORPN	November 27, 1990
FOOD CORPORATION OF INDIA Vs. TRUSTEES OF THE PORT OF BOMBAY	June 13, 1990
FOOD CORPORATION OF INDIA EMPLOYEES ASSOCN Vs. FCI	February 7, 1990
FORBES FORBES CAMPBELL & CO LTD Vs. DEPUTY COLLECTOR OF CUSTOMS	February 2, 1990
FORBES FORBES CAMPBELL AND CO LTD Vs. ASSTT COLLR OF CUSTOMS	December 7, 1990
FORBES FORBES CAMPBELL AND CO LTD Vs. UNION OF INDIA	December 19, 1990
FR ALFRED AGUIAR Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY	December 14, 1990
FRANCISCO CASIMIRO JERONIMO AGNELO PINTO ESOUZA, ALIAS FRANCSI DE SOUZA, OF FULL AGE ADVOCATE RESIDING AT ONSABATTA MAPUSA, GOA Vs. STATE OF GOA AND ORS	December 13, 1990
FRANCISCO PAULO SALDANHA Vs. STATE OF MAHARASHTRA	February 22, 1990
FROILANO P S M AFONSO Vs. ANTONIO J PINTO AND ORS	March 22, 1990
G G BAKLE Vs. COLLECTOR OF NORTH GOA AND 3 ORS	February 28, 1990
GAJANAN SHANKAR DEVELKAR Vs. STATE OF MAHARASHTRA	March 12, 1990
GAJANANRAO MUKUNDRAO DESHPANDE Vs. YADAV FULAJI	March 23, 1990
GAMMON INDIA LIMITED Vs. CENTRAL BOARD OF DIRECT TAXES	March 23, 1990
GANSONS LIMITED AND ORS Vs. UNION OF INDIA AND COLLECTOR OF CUSTOMS	January 24, 1990
GARWARE PLASTICS AND POLYESTER LIMITED Vs. UNION OF INDIA	December 7, 1990
GEETA BHASKAR PENDSE Vs. PRINCIPAL AYURVED COLLEGE SION	April 10, 1990
GENERAL EMPLOYEES ASSOCIATION Vs. UNION OF INDIA	July 17, 1990
GHANSHYAM JAINARAINJI SHARMA Vs. STATE OF MAHARASHTRA	March 20, 1990
GIRDHARILAL S O BHAULAL PARDESHI Vs. STATE OF MAHARASHTRA	July 27, 1990
GIRNAR TEA BOMBAY Vs. BROOKE BOND INDIA LIMITED CALCUTTA	June 20, 1990
GOA PORT AND DOCK EMPLOYEES UNION Vs. GOVERNMENT OF INDIA	August 17, 1990
GODAWARI VENKATESH AGRAJIT Vs. NAGPUR MUNICIPAL CORPORATION	February 14, 1990
GODFREY PHILIPS INDIA LTD Vs. UNION OF INDIA	January 1, 1990
GODREJ RUSTOM KARMANI Vs. HARI AILDAS THADANI	September 12, 1990
GODSIL INVESTMENTS PVT LIMITED Vs. INSPECTING ASSISTANT COMMISSIONER	March 30, 1990
GOLWAD VIVIDH KARYAKARI SAHAKARI SEVA SANGH LTD Vs. STATE OF MAHARASHTRA	October 9, 1990
GOPAL MADHAORAO ASARKAR Vs. STATE OF MAHARASHTRA	October 30, 1990
GOPAL RAO Vs. SAU SARLA	August 6, 1990
GOPALDAS UDHAVDAS AHUJA Vs. UNION OF INDIA	September 11, 1990
GOVIND MARTAND PURANDARE Vs. STATE OF MAHARASHTRA AND OTHERS	February 20, 1990
GOVIND PANDURANG CHOWDHARY Vs. R D TYAGI COMMISSIONER OF POLICE	April 18, 1990
GUJARAT EXPORT CORPORATION LIMITED Vs. STATE OF MAHARASHTRA	January 12, 1990
GUJARAT METAL ROLLING MILLS Vs. UNION OF INDIA	September 18, 1990
GUL C SUJAN Vs. RADHEY SHAYAM CO OP HOUSING SOC LTD	July 20, 1990
GULABHAI VALLABHAI DESSAI Vs. UNION OF INDIA & 5 ORS	January 9, 1990
GULAM GAUSE GULAM MOHAMED KONKANI Vs. AKHTARI GULAM GAUSE KONKANI	August 3, 1990
GULAM GAUSE GULAM MOHAMED KONKANI Vs. AKHTARI GULAM GAUSE KONKANI	August 8, 1990
GUNDA TUKA SHINDE Vs. PANDHARINATH RAMRAO SHINDE	October 25, 1990
GUNWANT BHAGWAN WAKODE Vs. MADHURI GUNWANT WAKODE	September 20, 1990
GUPTA BUILDERS PVT LIMITED Vs. COMMISSIONER OF INCOME TAX	August 30, 1990
GUSTAD MAYUR IRANI Vs. STATE OF MAHARASHTRA	September 12, 1990
H H WAGH Vs. STATE OF MAHARASHTRA	December 20, 1990
H N LAKHANI Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY	March 14, 1990
H S KHAN AND SONS Vs. HOMI J MUKADAM	September 18, 1990
HALYA WAJYA KURMUDA Vs. R D TYAGI COMMISSIONER OF POLICE THANE	December 20, 1990
HANUMAN Vs. STATE OF MAHARASHTRA	November 1, 1990
HARAKCHAND BHANGCHAND OSWAL Vs. SANTILINGGAPPA BHAGWANAPPA HAPSE	August 8, 1990
HARBANSLAL B GUPTA Vs. COMMISSIONER OF WEALTH TAX	June 25, 1990
HARIBHAU KESHVRAO PAITHANKAR Vs. STATE OF MAHARASHTRA	March 30, 1990
HARIDAYANARAYAN GIRIJA TIWARI Vs. STATE OF MAHARASHTRA	July 24, 1990
HARIGANGA SECURITY SERVICES LTD Vs. MEMBER INDUSTRIAL COURT MAHARASHTRA	March 21, 1990
HARINAGAR SUGAR MILLS LTD Vs. FIRST INCOME-TAX OFFICER	March 21, 1990
HARISHCHANDRA MAHADEO MINSTRY Vs. V V AFZALPURKAR	October 8, 1990
HARMINDERSINGH PRITAMSINGH VIRDI Vs. STATE OF MAHARASHTRA	March 21, 1990
HASAN BANDUBHAI SHAIKH Vs. K T KULKARNI	July 7, 1990
HASAN MIYALAL MUSHRIFF Vs. WALVA SAHAKARI SAKHAR KARKHANA LTD	August 30, 1990
HASMUKH R. JOSHI Vs. DATTATRAYA MAHADEO RONGE	December 7, 1990
HEENA MOHANLAL MERCHANT Vs. STATE OF MAHARASHTRA AND OTHERS	June 8, 1990
HEMANT JAYWANT KOLI Vs. STATE OF MAHARASHTRA	July 30, 1990
HENRY Vs. STATE OF MAHARASHTRA	December 19, 1990
HINDUSTAN LEVER LTD Vs. STATE OF MAHARASHTRA	August 28, 1990
HINDUSTAN LEVER LTD Vs. UNION OF INDIA	July 25, 1990
HIPER KARMACHARI SANGHATANA Vs. HIPER	January 25, 1990
HOTEL ALANKAR Vs. STATE OF MAHARASHTRA	August 6, 1990
HUSSAIN KHALID Vs. MAHENDRA PRASAD	March 15, 1990
HUSSAINBHAI Vs. STATE OF MAHARASHTRA	March 28, 1990
HUSSANALI HAJI EMAIL BADAKSHA Vs. RADHE SHYAM CO OP HOUSING SOC LTD	August 17, 1990
HUSSEN MITHU MHASVADKAR Vs. BOMBAY IRON AND STEEL LABOUR BOARD	October 31, 1990
HYUNDAI HEAVY INDUSTRIES COMPANY LIMITED Vs. UNION OF INDIA	August 3, 1990
IGNATIUS DCUNHA Vs. FATHER DENIS S O CHITTARAJAN KAMATH	December 12, 1990
ILAC LIMITED Vs. R M PATHARE PRESIDING OFFICER LABOUR COURT BOMBAY	June 18, 1990
IN RE Vs. RAMDAS KHANDU ARINGALE	March 14, 1990
INDIAN ALUMINIUM CO LIMITED Vs. THANE MUNICIPAL CORPORATION	April 18, 1990
INDIAN CARD CLOTHING CO LTD Vs. UNION OF INDIA	September 13, 1990
INDIAN HOTELS COMPANY LIMITED Vs. D T PANDEY	December 5, 1990
INDIAN HUME PIPE COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX	August 20, 1990
INDIRABAI BASANTRAI MELVANI; KHEMCHAND BASANTRAI MELVANI; MURLI BASANTRAI MELVANI Vs. CHIEF OFFICER; PANJIM MUNICIPAL COUNCIL; PRATAPSINGH RAOJI RANE; CHIEF SECRETARY; COLLECTOR OF GOA, PANAJI, GOA ; GOVERNMENT OF GOA, DAMAN & DIU; LAND ACQUISITION OFFICER, P W D CELL, ALTINHO, PANAJI GOA	July 3, 1990
INDRAPURI NAGARI SAHAKARI PAT SANTHA LTD Vs. SANMITRA NAGRI SAHAKARI PAT SANSTHA LTD	October 25, 1990
INDUSTRIAL WORKERS UNION Vs. ALLIED PUBLISHERS SUBSCRIPTIONS AGENCY	November 21, 1990
INDUSTRIAL WORKERS UNION Vs. HINDUSTAN TRANSMISSION PRODUCTS LT	February 13, 1990
INSPECTOR GENERAL OF POLICE, GOA PANAJI Vs. SAYED ADAM	April 20, 1990
INTERNATIONAL LINER SHIPPING AGENCY Vs. ADDITIONAL COLLECTOR OF CUSTOMS AND UNION OF INDIA	December 10, 1990
INTERNATIONAL TYERS NEW TYRE Vs. VRIDHESHWAR SAHAKARI SAKHAR KARKHANA LTD	November 22, 1990
ION EXCHANGE INDIA LTD Vs. UNION OF INDIA	September 11, 1990
J K ENTERPRISE Vs. PRITHVIRAJ RATANCHAND MEHTA	September 18, 1990
J M CO OP HOUSING SOCY LTD Vs. ZENITH CHEMICAL WORKS PVT LTD	October 10, 1990
J M JAIN Vs. AHMED SODEK VALID	April 5, 1990
J RASIKLAL AND CO Vs. G K MISHRA	August 8, 1990
J SHERSINGH AND SONS Vs. STATE OF MAHARASHTRA	July 17, 1990
J V GOKAL AND CO Vs. G R PEWEKAR INSPECTING ASSISTANT COMMISSIONER	March 30, 1990
JAGANNATHRAO PUNJAJIRAO PAGAR Vs. DIPAK DUBARI	February 9, 1990
JAGDISH BALIRAM TOTADE Vs. M N BHAGAT	July 2, 1990
JAGDISH JAGMOHANDAS KAPADIA Vs. COMMISSIONER OF INCOME TAX	March 13, 1990
JAGDISH THECKEDATH Vs. S KELLY	June 22, 1990
JAGMOHAN GOKULDAS SHAH Vs. COMMISSIONER OF GIFT TAX	June 4, 1990
JAGRUTI EDUCATION SOCIETY, BHANDARA Vs. PRESIDING OFFICER, SCHOOL TRIBUNAL, NAGPUR DIVISION, NAGPUR AND OTHERS	October 6, 1990
JAIN IRRIGATION SYSTEM LTD Vs. MILIND ANAND MOBHARKAR	January 29, 1990
JAKIR IBRAHIM KHAN Vs. STATE OF MAHARASHTRA	August 6, 1990
JAKIR IBRAHIM KHAN Vs. STATE OF MAHARASHTRA	August 7, 1990
JAM SHRI RANJIT SINGHJI SPG AND WVG MILLS CO LTD Vs. UNION OF INDIA	September 25, 1990
JAMMILLA BEGAM ABDUL JABBAR Vs. STATE OF MAHARASHTRA	December 6, 1990
JAMNADAS DWARKADAS AND CO Vs. UNION OF INDIA	February 22, 1990
JANABAI GOVIND SURVE Vs. STATE OF MAHARASHTRA	October 29, 1990
JANABAI NARAYAN KALE Vs. NARAYAN HARI KALE	March 14, 1990
JANABAI NARAYAN KALE Vs. NARAYAN HARI KALE	March 15, 1990
JANARDAN BANDUJI DIGHE Vs. VISHWAKARMA MANDIR TRUST	November 4, 1990
JANARDAN BANDUJI DIGHE Vs. VISHWAKARMA MANDIR TRUST	November 14, 1990
JANARDHAN BHIMRAO KADAM Vs. STATE OF MAHARASHTRA	August 22, 1990
JAYA MAHAL CO OPERATIVE HOUSING SOCIETY LIMITED Vs. ZENITH CHEMICAL WORKS PRIVATE LIMITED	October 10, 1990
JAYANT DARSHI SHAH Vs. MUNICIPAL CORPORATION OF BOMBAY	March 14, 1990
JAYANT DHARSHI SHAH Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY	March 13, 1990
JAYANTILAL DHARAMSI Vs. BOARD OF TRUSTEES OF PORT OF BOMBAY	October 1, 1990
JAYANTILAL DHARAMSI Vs. BOARD OF TRUSTEES OF PORT OF BOMBAY	October 4, 1990
JAYSYNTH DYECHEM PVT LTD Vs. UNION OF INDIA	September 11, 1990
JHAMATMAL SHERSING BALCHADANI Vs. UNION OF INDIA	September 17, 1990
JITENDRA R DESHPRABHU Vs. EXECUTIVE MAGISTRATE	October 4, 1990
JIWAN NATH RAZDAN Vs. STATE OF MAHARASHTRA	June 22, 1990
JNANA PRABODHINI Vs. UNION OF INDIA	February 16, 1990
JOAO CABRAL Vs. MIRA NAMDEV NAIK	October 24, 1990
JOHN B BRAGANZA Vs. CHIEF JUSTICE; STATE OF MAHARASHTRA; MUSSA AGA; RAUL A FERNANDES; NILIMA N NARVEKAR; ALEXANDRE PERNANDES	December 11, 1990
JOSEPH JOHN CARVALHO Vs. LEILA JOSEPH CARVALHO	November 9, 1990
JUGILAL LAXMINARAYAN YADAV Vs. STATE OF MAHARASHTRA	November 14, 1990
K C KAUSHIK Vs. P S RANE	April 2, 1990
K LAKSHMINARAYAN Vs. DENA BANK	July 3, 1990
K M A INTERNATIONAL LIMITED Vs. CENTRAL BOARD OF DIRECT TAXES	September 19, 1990
K P SOMAN Vs. BOARD OF TRUSTEES OF PORT OF MORMUGAO, MORMUGAO, GOA ; DEPUTY CONSERVATOR, MORMUGAO PORT TRUST, MORMUGAO, GOA	June 5, 1990
K R SINGH Vs. A G THAKURE	December 19, 1990
K R VENKITAPERUMAL RAJA Vs. COMMISSIONER OF AGRICULTURAL INCOME TAX	September 18, 1990
K S M MASSONJI AND SONS Vs. COMMISSIONER OF INCOME TAX	April 2, 1990
KACHRULAL TULSIRAM Vs. VITHAL PURBHAJI	March 9, 1990
KAMAL V M ALLAUDIN Vs. RAJA SHAIKH	March 3, 1990
KAMAL V M ALLAUDIN Vs. RAJA SHAIKH	March 7, 1990
KAMANI ENGINEERING CORPORATION LIMITED Vs. COMMISSIONER OF INCOME TAX	August 22, 1990
KAMRUDDIN JAMALUDDIN PATHAN Vs. STATE OF MAHARASHTRA	June 22, 1990
KANAK VINOD MEHTA Vs. VINOD DULERAI MEHTA	July 17, 1990
KANTILAL RUPCHAND PATANI Vs. BALKRISHNA DAGADUSHETH SONAR	June 27, 1990
KARAMSI RAMJI RAMANI Vs. SHEILA BULEHAND KRUPALANI	December 10, 1990
KARAMSI RAMJI RAMANI Vs. SHELLA BULSHAND KRUPALANI	December 11, 1990
KARIM BABASAHEB FAKIR Vs. UNION OF INDIA	August 28, 1990
KARUNAKAR MUDANN SHETTY Vs. STATE OF MAHARASHTRA	October 8, 1990
KASHIBAI SANGA PAWAR Vs. STATE OF MAHARASHTRA	January 11, 1990
KASHINATH KAUL Vs. SHAMDAS TIRATHDAS VASWANI	February 6, 1990
KASHINATH MARUTI LABAS Vs. GULAB TULSIRAM KOLHE	March 16, 1990
KEC INTERNATIONAL LTD Vs. UNION OF INDIA	July 23, 1990
KEDARNATH RAMKISAN BOOB (DR.) Vs. THE MAHATMA GANDHI MEMORIAL HOSPITAL AND OTHERS	March 29, 1990
KERABA DATTU BORACHATE Vs. SHESHASHAI AND VISHNU TRUST	August 14, 1990
KESHAV JARU SALIAN Vs. UNION OF INDIA	June 27, 1990
KESHAVRAO NARAYANRAO PATIL Vs. MOTIRAM UDAYABHAN LAHANE	February 2, 1990
KHAITAN (INDIA) LTD. Vs. STATE OF MAHARASHTRA & ORS.	January 12, 1990
KHAJA SK. CHOOTA Vs. STATE OF MAHARASHTRA	July 18, 1990
KHAN BAHADUR HORMASJI MANECKJI AND CO Vs. SAHU B K IAC	March 26, 1990
KHANDELWAL FERRO ALLOYS LIMITED Vs. STATE OF MAHARASHTRA	August 10, 1990
KHANTIJABAI SHABAN ALI PUNJANI Vs. UNION OF INDIA	March 13, 1990
KHURSHED AMANGOOL KHAN Vs. P D PALNITKAR	January 9, 1990
KIRLOSKAR CUMMINS LTD Vs. UNION OF INDIA	October 1, 1990
KIRLOSKAR OIL ENGINES LTD Vs. UNION OF INDIA	September 14, 1990
KIRLOSKAR OIL ENGINES LTD Vs. UNION OF INDIA	September 12, 1990
KISANGOPAL SHRIKISANDAS DAMANI Vs. STATE OF MAHARASHTRA	August 8, 1990
KISHAN S O DASHRATH NAIKWADE Vs. ASRABAI	September 3, 1990
KOBAD JEHANGIR BHARDA Vs. FAROKH SIDHWA	May 7, 1990
KOLHAPUR ZILLA SHEKARI VIKARI SAHAKARI SOOT GIRANI LTD Vs. RAM CHANDRA SHANKAR SHINDE	February 20, 1990
KORON BUSINESS SYSTEMS LTD Vs. UNION OF INDIA	September 10, 1990
KRISHNA GOPAL VAITY Vs. COLLINS AND CO	March 13, 1990
KRISHNADEO SHAMRAO PAWAR Vs. RAMESHCHANDRA BHAU BHOSALE	March 2, 1990
KRISHNAKANT DATTARAM PATHARE Vs. DEPUTY CHARITY COMMISSIONER GREATER BOMBAY	February 22, 1990
KRISHNANATH VASSU MALWANKAR Vs. LEOPOLDO HILARIO PIEDNDE PEREIR	October 29, 1990
KRISHNARAO NANASAHEB DESMUKH Vs. REGIONAL DEPUTY DIRECTOR OF SUGAR PUNE	August 16, 1990
KRISLON TEXTURISERS LTD Vs. S UNION OF INDIA	July 24, 1990
KUMAR P AND CO Vs. UNION OF INDIA	July 30, 1990
KUMARI HEENA MOHANLAL MERCHANT Vs. STATE OF MAHARASHTRA	June 8, 1990
L B Vs. A B	June 12, 1990
LABUILDE CORPORATION Vs. HIRA INVESTMENT PRIVATE LIMITED	September 13, 1990
LACHHU MEGHRAJ VIDHYA Vs. R D TYAGI	June 29, 1990
LAKHICHAND PUNAMCHAND MARWADI Vs. THAKURNATH DALASAHEB TUKARAM BARSE	June 26, 1990
LALCHAND HIRACHAND Vs. UNION OF INDIA	February 1, 1990
LALCHAND TIKAMDAS MAKHIJA Vs. KURIYAN J K CIT	July 31, 1990
LALCHAND TIKAMDAS MAKHIJA Vs. J K KURIYAN, COMMISSIONER OF INCOME TAX	March 31, 1990
LALITKUMAR KESHARIMAL JAIN Vs. SECRETARY IN GOVT OF MAHARASHTRA	January 15, 1990
LARSEN AND TOUBRO LTD Vs. UNION OF INDIA	November 8, 1990
LATA Vs. STATE OF GOA	June 8, 1990
LAURA HAMILTON Vs. MENON V K P TRO	March 19, 1990
LAWRENCE NWAFOR ODIA Vs. DIRECTORATE OF REVENUE INTELLIGENCE	March 12, 1990
LAXMAN S O JAGANNATH YADAV Vs. STATE OF MAHARASHTRA	March 15, 1990
LAXMAN VISHNU BHANDARI Vs. BANK OF MAHARASHTRA	October 31, 1990
LAXMI BOARD AND PAPER MILLS PVT LTD Vs. UNION OF INDIA	September 18, 1990
LEELA MAHADEO JOSHI PROF Vs. MAHADEO SITARAM JOSHI	August 9, 1990
LILAVATI M AMIN Vs. COMMISSIONER OF INCOME TAX	July 17, 1990
LILAVATI M AMIN Vs. COMMISSIONER OF INCOME-TAX	March 17, 1990
LOKMITRA CO OPERATIVE HOUSING SOCIETY LIMITED Vs. YOJANA CO OPERATIVE HOUSING SOCIETY LIMITED	April 18, 1990
LONDON STAR DIAMOND CO (I) LTD Vs. UNION OF INDIA	February 16, 1990
LORETTA FERNANDES Vs. L HMINGLIANA SECY PREV DETENTION	August 21, 1990
LOUIS XAVIER MENDONCA Vs. BOARD OF TRUSTEES OF PORT OF BOMBAY	August 30, 1990
LUBRIZOL INDIA LIMITED Vs. COMMISSIONER OF INCOME TAX	July 11, 1990
LUBRIZOL INDIA LTD Vs. COMMISSIONER OF INCOME-TAX	March 11, 1990
LUIS PROTO BARBOSA Vs. UNION OF INDIA	December 18, 1990
M N KAKA Vs. STATE OF MAHARASHTRA	November 16, 1990
M R BHANSALI AND CO Vs. UNION OF INDIA , CEGAT AND CC AND CE	February 15, 1990
M/S CHHABRA FILM EXCHANGE Vs. VISHNU AND ORS.	January 21, 1990
M/S. B.R. FILMS Vs. BEANT SINGH ANAND	March 20, 1990
M/S. KESARVAL BEYERAGES LTD. Vs. NANDA SONU RAIKAR	October 5, 1990
MACHINNON MACHENZIE AND CO LTD Vs. UNION OF INDIA	September 27, 1990
MADHUKAR BHALCHANDRA SAHASTRABHUDHYE Vs. SHIVSHAKTI AUDYOGIK KAMGAR GRIHA NIRMAN SOC	December 18, 1990
MADHUKAR M MAHAJAN Vs. ARCHANA SAHAKARI GRUHA RACHNA MARYADIT	September 28, 1990
MADHURI MUKUND CHITNIS Vs. MUKUND MARTAND CHITNIS	April 12, 1990
MADRAS BANGALORE TRANSPORT CO Vs. COMMISSIONER OF INCOME TAX	August 13, 1990
MAFATLAL ENGINEERING INDUSTRIES LTD Vs. MAFATLAL ENGINEERING INDUSTRIES EMPLOYEES UNION	December 14, 1990
MAFATLAL INDUSTRIES LIMITED Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY	August 20, 1990
MAHADEO RAMHARI MORE Vs. RAMCHANDRA BHAU BHOSALE	March 2, 1990
MAHALAXMI CHEMICALS WORKS Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY	November 21, 1990
MAHAMUD ISMAIL GODME Vs. IBRAHIM HASANMIYA VELASKAR	August 7, 1990
MAHARASHTRA CO OPERATIVE COURTS BAR ASSOCIATION Vs. STATE OF MAHARASHTRA	July 24, 1990
MAHARASHTRA GENERAL KAMDAR UNION Vs. U S VITAMINS INDIA LTD	June 15, 1990
MAHARASHTRA GENERAL KAMGAR UNION Vs. ALL INDIA HANDLOOM FABRICS MARKETING CO OP SOCIETY LTD	March 12, 1990
MAHARASHTRA RAJYA SURAKSHA RAKSHAK AND GENERAL KAMGAR UNION Vs. STATE OF MAHARASHTRA	November 23, 1990
MAHARASHTRA STATE CO OP AGRICULTURAL AND RURAL DEVELOPMENT BANK LTD Vs. SARJERAO VITHALRAO INGALE	June 22, 1990
MAHARASHTRA STATE CO OP COTTON GROWERS MARKETING FEDERATION LTD Vs. APEX MARKETING FEDERATION EMPLOYEES UNION	March 9, 1990
MAHARASHTRA STATE CO OP MARKETING FEDERATION LTD Vs. B W SOHONI	September 17, 1990
MAHARASHTRA STATE CO-OPERATIVE MARKETING FEDERATION LTD, AURANGABAD Vs. B W SOHONI	September 27, 1990
MAHARASHTRA STATE ELECTRICITY BOARD BANDRA EAST Vs. A S JOSHI	June 8, 1990
MAHARASHTRA STATE FINANCIAL CORPORATION Vs. JAYCEE DRUGS AND PHARMACEUTICALS PRIVATE LIMITED	July 10, 1990
MAHATMA PHULEKRISHI VIDHYAPEETH RAHURI Vs. AHMEDNAGAR SHET MAZDOOR UNION	April 23, 1990
MAHAVIR ENTERPRISES Vs. STATE OF MAHARASHTRA	June 5, 1990
MAHAVIR KALLAPPA MARJE Vs. BUBNAL SAHAKARI PANI PURWATHA MANDALI LTD	December 6, 1990
MAHESH CHANDRA OVERSEAS CORPORATION Vs. SHRIVASTAV S K	March 15, 1990
MAHESH MATHURADAS CHANDAN Vs. MATHURADAS JADHAVJI CHANDAN	August 6, 1990
MAHINDRA AND MAHINDRA LTD Vs. UNION OF INDIA	July 23, 1990
MAJ GEN JONATHAN REUBAN SAMSON Vs. ZILLAH SOLOMAN	August 6, 1990
MALABAR HILL CO OPERATIVE HOUSING SOCIETY LIMITED Vs. UNION OF INDIA	April 2, 1990
MALICK ELECTRIC WORKS Vs. STATE OF MAHARASHTRA	February 21, 1990
MALIK TRADERS Vs. STATE OF MAHARASHTRA	January 19, 1990
MANI KANT SOHAL ASSISTANT COLLECTOR OF CUSTOMS MARINE AND PREVENTIVE WING ALIBAG Vs. PANNALAL KESHARCHAND BANTHIA	November 14, 1990
MANI NARIMAN DARUWALA ALIAS BHARUCHA Vs. PHIROZ N BHATENA	October 5, 1990
MANILAL DAJIBHAI TANDEL Vs. STATE OF MAHARASHTRA	December 18, 1990
MANISNH L BHAKTA Vs. STATE OF MAHARASHTRA	October 26, 1990
MANJEET SINGH GAJENDRA SINGH ALAG Vs. STATE OF MAHARASHTRA	November 1, 1990
MANJUDEVI HIRACHAND JAIN Vs. UNION OF INDIA	June 25, 1990
MANOHAR BALARAM KHANAVKAR Vs. STATE OF MAHARASHTRA	March 21, 1990
MANOHAR SADASHIV MADKE Vs. STATE OF MAHARASHTRA	June 26, 1990
MANPINDER SINGH Vs. L HMINGLIANA SECY PREV DETN HOME DEPTT	April 19, 1990
MANSOOR Vs. MANHUBE MANSOOR PATEL	January 12, 1990
MANUBHAI PARAGJI VASHI Vs. BAR COUNCIL OF INDIA	August 13, 1990
MARATHWADA ALLOY STEEL COMPANY LTD Vs. COLLECTOR OF C EX	August 16, 1990
MARCELIN SABESTIAN CARVELLO Vs. STATE OF MAHARASHTRA	December 4, 1990
MARIA FLORINDA MENEZES E MONIZ Vs. NICOLAU MENEZES E QUADROS	November 22, 1990
MARIA PHITOMINA PEREIRA Vs. RODRIGUES CONSTRUCTION	February 19, 1990
MARIANO FERNANDES Vs. GREGORIO FERNANDES	March 9, 1990
MARITIME SERVICES PVT LTD Vs. UNION OF INDIA	February 26, 1990
MARUTI NANA JADHAV Vs. TRUSTEES OF THE PORT OF BOMBAY	March 1, 1990
MASTER HARIDAS RAMU BHANDIRGE Vs. DISTRICT SUPRITENDENT OF POLICE	January 20, 1990
MASTER HARIDAS RAMU BHANDIRGE Vs. DISTRICT SUPERINTENDENT OF POLICE	July 20, 1990
MATEUS SILVEIRA Vs. SUB DIVISION MAGISTRATE SOUTH GOA	April 10, 1990
MAY AND BAKER INDIA LTD Vs. J S COUTINHO NATIONAL UNION OF COMMERCIAL EMPLOYEES	September 27, 1990
MAZDOOR CONGRESS Vs. S A PATIL	February 22, 1990
MAZDOOR CONGRESS Vs. S A PATIL	February 26, 1990
MBOUP TALLA Vs. L HMINGLIANA	March 8, 1990
MEENA MOHANLAL MERCHANT Vs. STATE OF MAHARASHTRA	June 8, 1990
MEENA NAGRAJ OSWAL Vs. STATE OF MAHARASHTRA	January 10, 1990
MEHTA GEMS Vs. UNION OF INDIA	April 23, 1990
MENKA CHINNAYYA SHETTY Vs. SATYAM SHIVAM SUNDERAM CO OP HOUSING SOC LTD	November 5, 1990
MODI RUBBER LTD Vs. STATE OF MAHARASHTRA	January 29, 1990
MOHAMAD HUSSEN MUJAWAR Vs. ADAM IBRAHIM MUJAWAR AN	October 11, 1990
MOHAMAD IBRAHIMKHAN S O KHUDOBARKHAN Vs. MEHBOOBKHAN S O SHAH MIRKHAN	September 5, 1990
MOHAMEDALI ESMAIL Vs. COMMISSIONER OF SALES TAX	January 10, 1990
MOHAMMAD HUSAIN HAJI SULEMAN Vs. STATE OF MAHARASHTRA	March 15, 1990
MOHAMMAD YUSUF S O FAIZ MOHAMMAD Vs. JANNAT BEE	July 11, 1990
MOHAN MADHUKAR GHATE Vs. N D RATHOD CONCILIATION OFFICER	December 19, 1990
MOHD ASLAM MIRZA Vs. MADANLAL ROOPCHAND CHALLANI	April 3, 1990
MOHD YUSUF S/O FAIZ MOHAMMAD Vs. JANNAT BEE W/O FAIZ MOHAMMAD	July 16, 1990
MOHINI CHANDRAKANT NAIK Vs. NEW INDIA ASSURANCE CO. LTD	October 5, 1990
MOOSA AHMED BHATTI; PAZAL KARIM JAMAL BALOCH Vs. A K BATABYAL & 3 ORS	April 10, 1990
MOTILAL BECHAN GUPTA Vs. SUKHARAJ BECHAN GUPTA	February 14, 1990
MOTILAL KISHANLAL KANKATE Vs. MAHARASHTRA STATE ROAD TRANSPORT CORPORATION	February 1, 1990
MOTILAL RAMCHANDRA VORA Vs. STATE OF MAHARASHTRA	March 9, 1990
MUKESH KHUSHALDAS MEPANI Vs. STATE OF MAHARASHTRA	March 7, 1990
MUKESH KUMAR JOSHI Vs. STATE OF MAHARASHTRA	January 24, 1990
MUKUND S/O BHIKAJI AWALE Vs. THE STATE OF MAHARASHTRA AND ORS.	January 30, 1990
MULCHAND SAMPATRAJ SHAH Vs. ASSISTANT COLLECTOR OF CUSTOMS; MARINE AND PREVENTIVE WING	December 24, 1990
MUMBAI KAMGAR SABHA Vs. STATE OF MAHARASHTRA	September 5, 1990
MUMBAI KAMGAR SABHA Vs. STATE OF MAHARASHTRA	August 21, 1990
MUMBAI KAMGAR SABHA Vs. STATE OF MAHARASHTRA	August 13, 1990
MUNICIPAL CORPORATION OF GREATER BOMBAY Vs. NOSHIR SHAPURJI DHADBHAR	August 17, 1990
MUNICIPAL CORPORATION OF GREATER BOMBAY Vs. LAXMAN SAIDOO TIMMANEPYATI	December 21, 1990
MURLIDHAR DEONATH SAMEL Vs. SADASHIV DEONATH SAMEL	June 12, 1990
MURLIDHAR SITARAM RANE Vs. THE STATE OF MAHARASHTRA	January 31, 1990
MUSTAFA SHAMSUDDIN SHAIKH Vs. SHAMSHAD BEGUM MUSTAFA SHAIKH	April 5, 1990
N S KHARA and CO Vs. SHREYAS CO OP HOUSING SOC LTD	September 27, 1990
NAGAR VALLABHBHAI PATEL; ERACH NASARVANJI DAMANIA; NAVROJI RUSTOMJI LUTH Vs. UNION OF INDIA & 5 OTHERS	January 9, 1990
NAGESH GANPATIVERNEKAR Vs. MAHENDRA PRASAD	March 20, 1990
NANASAHEB S O SAKHARAM BHALEKAR Vs. DATTU S O DHONDIBA BHALEKAR	December 19, 1990
NANDKUMAR RAMCHANDRA JADHAV NANDKUMAR RAMCHANDRA JADHAV Vs. GANGARAM JAGANNATH KATAWATE	July 12, 1990
NANHEKHAN GULABKHAN PATHAN Vs. STATE OF MAHARASHTRA	July 6, 1990
NARAYAN KRISHNARAO SAWANT Vs. MANOHAR JYOTIRAM	August 14, 1990
NARAYAN RAIARAM BANDEKAR AND ORS Vs. PRADIP P MAHATME AND ORS	November 19, 1990
NARAYAN S O BALAJI BHANGE Vs. MAHARASHTRA STATE CO OPERATIVE LAND DEVELOPMENT BANK LIMITED	July 30, 1990
NARAYAN SADASHIV BHALERAO Vs. NAVNITDAS NARAYANDAS BARSHIKAR	April 16, 1990
NARENDRA OIL REFINERIES Vs. STATE OF MAHARASHTRA	April 16, 1990
NARENDRA T KOTHARI Vs. UNION OF INDIA	June 11, 1990
NARGEZ HOMI PESIKAKA Vs. MAHESH C MATHUR	September 7, 1990
NARPATRAJ BESARMAL MEHTA Vs. BAIDYA A COMPETENT AUTHORITY	August 6, 1990
NATIONAL CHEMICALS AND COLOUR CO Vs. RECKITT AND COLMAN OF INDIA LIMITED	April 12, 1990
NATIONAL EDUCATION AND INFORMATION FILMS LTD Vs. UNION OF INDIA	August 1, 1990
NATIONAL GENERAL MAZDOOR UNION THANE Vs. NITIN CASTING LIMITED	July 11, 1990
NATIONAL HARBOUR LAUNCH SERVICES Vs. ADDITIONAL COLLECTOR OF CUSTOMS	January 1, 1990
NATIONAL TEXTILE CORPN SOUTH MAHARASHTRA LTD Vs. BHAGIRATHI GOPAL MARTAL	September 13, 1990
NATIONAL TEXTILE CORPORATION LTD., BOMBAY Vs. SUDHIR N. PAREKAR AND OTHERS	November 6, 1990
NATIONAL TEXTILE CORPORATION SOUTH MAHARASHTRA LIMITED Vs. SHRAMIK JANATA UNION	August 31, 1990
NAVIN R KAMANI Vs. S S SHAHANE INCOME TAX OFFICER	March 30, 1990
NAVYUG STEEL INDUSTRIES Vs. BOMBAY MUNICIPAL CORPORATION	October 5, 1990
NCK SONS EXPORTS PRIVATE LIMITED Vs. UNION OF INDIA	January 12, 1990
NEW EXCELSIOR THEATRE PVT LIMITED Vs. NAIK M B ITO	March 15, 1990
NEW INDIA INDUSTRIES LTD Vs. UNION OF INDIA AND ASSISTANT COLLECTOR OF CENTRAL EXCISE	June 14, 1990
NEW LIGHT ELECTRIC CO Vs. MISHRA G K CIT	August 6, 1990
NIBS INDIA Vs. UNION OF INDIA	February 26, 1990
NIDHI KUMAR Vs. STATE OF MAHARASHTRA	March 30, 1990
NILKANTH KRISHNARAO APTE Vs. RAMCHANDRA KRISHNARAO APTE AND VIRAJ RAMCHANDRA APTE	April 25, 1990
NIRALI ENTERPRISE Vs. UNION OF INDIA	July 10, 1990
NIRALI ENTERPRISES Vs. UNION OF INDIA	June 10, 1990
NIRANJAN MOHANALAL KAPADIA Vs. STATE OF MAHARASHTRA	August 1, 1990
NIRANJANA MOHANLAL KAPADIA Vs. STATE OF MAHARASHTRA	August 8, 1990
NIRMALA ARVIND MARCHANT Vs. MANOHAR VISHWESHWAR KULKARNI	March 6, 1990
NIRMALA MANOHAR JAGESHA Vs. MANOHAR SHIVRAM JAGESHA	December 13, 1990
NIRMALA SHAMJI CHHEDA Vs. JAGDISH LALJI DEDHIA	June 20, 1990
NIRMALKUMAR ASHOK KUMAR Vs. GOPI K V INCOME TAX OFFICER	August 3, 1990
NITA TUSHAR TANNA MRS Vs. JOSHI A B FIFTH INCOME TAX OFFICER	August 7, 1990
NOOR RAJAJI Vs. ILLAHI PASHA SAHEB	July 26, 1990
OM SATYA VINAYAK CO OP HOUSING SOC LTD Vs. MARIAMMA ANTONY	July 20, 1990
P KUMAR AND CO Vs. UNION OF INDIA	March 30, 1990
P M D THACKERSEY Vs. ASSISTANT COLLECTOR OF C EX	October 25, 1990
P RAMNARAIN Vs. RAMBHA CO OP HOUSING SOC LTD	September 27, 1990
PALANISWAMI LAXMAN Vs. COMMISSIONER OF POLICE	June 28, 1990
PALANPUR TRADERS LIMITED Vs. UNION OF INDIA	August 1, 1990
PANDURANG SAKHARAM DRAVID, ASSISTANT COLLECTOR OF CENTRAL EXCISE Vs. KIRLOSKAR BROTHERS LTD	August 3, 1990
PANJABRAO DESHMUKH URBAN CO OIP BANK LTD Vs. RAMESH AMBADAS THAKARE	November 30, 1990
PARESH RAMNIKLAL DEDHIA Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY	June 14, 1990
PATSY P MISTRY MRS Vs. COMMISSIONER OF WEALTH TAX	June 7, 1990
PAWAN KUMAR GOYAL Vs. UNION OF INDIA	January 1, 1990
PDI CHEMICALS PRIVATE LIMITED Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY	September 27, 1990
PETER MORRIS LOBO Vs. KUMARI SONAL MAGANLAL SHINGALA	March 5, 1990
PHARMADIA LABORATORIES NAGPUR AND ANOTHER Vs. MAHARASHTRA STATE FINANCE CORPORATION NAGPUR AND ANOTHER	April 9, 1990
PIMPRI CHINCHWAD MUNICIPAL CORPORATION, PIMPRI Vs. SHIVA DULAR MISRA, PUNE	December 10, 1990
PIMPRI CHINCHWAD MUNICIPAL COUNCIL Vs. TILAKRAM GYANIRAM AGARWAL	March 7, 1990
PLASTICS PACKAGING PRIVATE LTD Vs. D N LAL COLLECTOR OF C EX	August 13, 1990
PRABHAKAR KRISHANARAO NEROY Vs. JANKIBAI PARSHUTAM PARTE	October 3, 1990
PRABHAKAR R MODCOICAR; NARAYAN R BANDEKAR Vs. ADDITIONAL CHIEF CONTROLLER OF IMPORTS AND EXPORTS & ANOTHER	February 12, 1990
PRABHAKAR SITARAM WAGH Vs. STATE OF MAHARASHTRA	June 18, 1990
PRADEEP BHAURAOJI LONARKAR Vs. STATE OF MAHARASHTRA	February 16, 1990
PRAFUL NYALCHAND SANGHRAJKA Vs. PRAKASH V PRADHAN OF BOMBAY	July 3, 1990
PRAHLAD S O SHESHRAO REKHE Vs. STATE OF MAHARASHTRA	March 15, 1990
PRAKASH ABAJI KAMBLE Vs. STATE OF MAHARASHTRA	December 4, 1990
PRAKASH S/O. OF DHARMAVEER SAKHARWADE Vs. MUNICIPAL COUNCIL, TUMSAR & ORS.	February 21, 1990
PRALHAD RAMACHANDRARAO Vs. UNIVERSITY OF GOA	November 27, 1990
PRAMOD NAMDEORAO NAWARKHEDE Vs. NAGPUR UNIVERSITY AND OTHERS	September 25, 1990
PRATIBHA CO OPERATIVEHOUSINGH SOCIETY LTD Vs. STATE OF MAHARASHTRA	March 9, 1990
PRECISION RUBBER INDUSTRIES Vs. COLLECTOR OF CENTRAL EXCISE	March 7, 1990
PRECISION RUBBER INDUSTRIES Vs. COLLECTOR OF CENTRAL EXCISE	January 1, 1990
PREMA SHAMSUNDERDINKAR Vs. RENTCONTROLLER GOA	March 5, 1990
PREMANANDA S X VERENCAR Vs. VILAS NAKUL BALE	March 23, 1990
PREMCHAND SOMCHAND SHAH Vs. UNION OF INDIA	March 15, 1990
PRINCIPAL DR. M.P. MANGUDKAR & ORS. Vs. SHRI DEVADATTA HARI TUNGAR & ORS.	September 25, 1990
PROTOS ENGINEERING CO PVT LTD Vs. STATE OF MAHARASHTRA	January 15, 1990
PUDUMJEE PULP AND PAPER MILLS LTD Vs. UNION OF INDIA	September 3, 1990
PUDUMJEE PULP AND PAPER MILLS LTD Vs. UNION OF INDIA	September 5, 1990
PUNDALIK KADHAV Vs. DISTRICT DEPUTY REGISTRAR CO OP SOC	June 20, 1990
PUNJAB NATTHUJI RAKESH Vs. STATE OF MAHARASHTRA	August 7, 1990
PURSHOTTAM LAXMAN PELAPKAR Vs. RAVAJI GOPAL PEDNEKAR	March 1, 1990
PURSHOTTAM SONU BAHALKAR Vs. DATTATRAY DAGDU DOBHADE	September 17, 1990
PUTHIYA MUDATHUMMAL MUJEEB Vs. STATE OF MAHARASHTRA	July 11, 1990
R B GIRAP Vs. BORIVALI GANJAWALA CO OP HOUSING SOC LTD	February 14, 1990
R D PATEL Vs. N E FREDRICK	June 22, 1990
R M BHADE SHOP INSPECTOR PUNE Vs. P S MALGAONKAR DIV MAG 4 I F AND G I COMPANY LIMITED	March 6, 1990
R N SHAH Vs. REGIONAL PROVIDENT FUND COMMISSIONER	August 17, 1990
R P TRADING AND CO Vs. UNION OF INDIA	September 20, 1990
R S JADHAV Vs. STATE OF MAHARASHTRA	June 8, 1990
R SURESHCHANDRA AND CO Vs. VADNERE CHEMICAL WORKS	April 25, 1990
RADHA KRISHNA KANDOLKAR Vs. TUKARAM PUNDALIK HOMKHANDI	March 30, 1990
RAJA BAHADUR MOTILAL P LTD Vs. K R VISHWANATHAN ITO	March 12, 1990
RAJA BAHADUR MOTILAL PRIVATE LIMITED Vs. VISHWANATHAN K R ITO	March 12, 1990
RAJAN PRODUCTS Vs. JAYANT VEGOILES AND CHEMICALS PRIVATE LIMITED	February 12, 1990
RAJAN PRODUCTS Vs. JAYANT VEGOILES & CHEMICALS PVT LTD	February 13, 1990
RAJARAM VYANKATESH MUNJE Vs. DEPUTY DIRECTOR OF EDUCATION AMRAVATI	April 4, 1990
RAJENDRA DEVIDASDESHMUKH Vs. SHAMLAL GOYAL SUB DIVISIONALMAGISTRATE	July 5, 1990
RAJENDRA DINKAR YADAV Vs. BHAGIRATHIBAI SHRIPATI JADHAV	June 20, 1990
RAJENDRAKUMAR CHANDRAKANT NADKARNI Vs. UNIVERSITY OF BOMBAY	September 5, 1990
RAJKUMAR AGGARWAL Vs. B S RAWAT ASSTT COLLECTOR OF CUSTOMS	July 5, 1990
RAJUR LIME STORES Vs. STATE OF MAHARASHTRA	August 6, 1990
RAM GOPAL GUPTA Vs. RAJESH J KOTHARI	September 17, 1990
RAM SAHAKARI DOODH UTPADAK SANSTHA Vs. ASSISTANT REGISTRAR CO OP SOC	April 2, 1990
RAMAN LAMBA Vs. D M HARISH	September 11, 1990
RAMBHAU ALIAS RAMCHANDRA NARHARI PAVTEKAR Vs. VINAYAK KESHAV PAVTEKAR	January 12, 1990
RAMCHAND NANUMAL PANJWANI AND ORS. Vs. SHEWASINGH KARAMSINGH SOKHI	January 17, 1990
RAMCHANDRA ANAND SURYAVANSHI Vs. KALINDI RAMCHANDRA SURYAVANSHI	December 18, 1990
RAMCHANDRA PANDURANG PATIL Vs. VASANTRAO TATOBA HARUGADE	February 12, 1990
RAMCHANDRA PANDURANG PATIL Vs. VASANTRAO TATOBA HARUGADE	February 13, 1990
RAMESH BHIKAJI KULKARNI Vs. SHIVAJI SHIKSHAN PRASARAK MANDAL	January 24, 1990
RAMESH GHANSHAMDAS ASWANI Vs. STATE OF MAHARASHTRA	November 29, 1990
RAMESH LAXMAN SHENDRE Vs. STATE OF MAHARASHTRA	January 17, 1990
RAMESH SHANKAR MORE Vs. RAMESH MATAPRASAD DUBE	October 11, 1990
RAMGOPAL DUJODWALA Vs. SHIKARPURI CO OP HOUSING SOCIETY LTD	July 12, 1990
RAMKRISHNA PANDURANG ACHAREKAR Vs. IVTH ITO	March 16, 1990
RAMPURWALAH SHARAFAALI Vs. L HMINGLIANA	June 27, 1990
RAMRAO L. RANDIVE Vs. POONA HOUSING AND AREA DEVELOPMENT BOARD	November 19, 1990
RAMUBEN BHIMJI Vs. PADMABAI	February 20, 1990
RANI JAMSHED PARAKH Vs. UNION OF INDIA	October 10, 1990
RASHEED A MASKATI Vs. M ABBAS ALI HUSSAINI	January 18, 1990
RASHEED A. MASKATI AND OTHERS Vs. ABBAS ALI HUSSAIN AND OTHERS	January 19, 1990
RASHTRIYA MILL MAZDOOR SANGH Vs. REGIONAL PROVIDENT FUND COMMISSIONER BOMBAY	November 16, 1990
RASHTRIYA MILL MAZDOOR SANGH Vs. REGIONAL PROVIDENT FUND COMMISSIONER, BOMBAY	November 20, 1990
RASIK RAMJI KAMANI Vs. S I TRIPATHI	June 20, 1990
RASIKLAL J AND CO Vs. MISHRA G K	August 8, 1990
RATANSI MULJI Vs. VINOD RATILAL GANDHI	November 27, 1990
RATNAKAR GAJANAN GODAMBE Vs. RATNAPRABHA CO OPERATIVE HOUSING SOCIETY LIMITED	April 23, 1990
RAVIKANT PATIL Vs. DIRECTOR GENERAL OF POLICE	February 14, 1990
RAVINDRA JANARDHAN NAIR Vs. STATE OF MAHARASHTRA	October 25, 1990
RAVINDRA SONUSING PATIL Vs. RAJENDRA PANDIT PATIL	November 15, 1990
RAVINDRA V TAMBA Vs. UNION OF INDIA	March 23, 1990
RAVINDRANATH TAGORE SAHAKARI GRAHA NIRMAN SANSTHA Vs. BAJIRAO BHILA PATIL	September 25, 1990
REAL ESTATE AGENCY Vs. MODEL CO OPERATIVE HOUSING SOCIETY LIMITED	April 26, 1990
REKHA VINOD THAKKAR Vs. VRINDAVAN BORIVALI CO OP HOUSING SOC LTD	September 19, 1990
RENUKA Vs. LALU	November 19, 1990
RENUKA RAISING RATHOD Vs. BHAU PRATAP CHAVAN	September 3, 1990
RICO GEMS CORPORATION Vs. UNION OF INDIA	January 1, 1990
RISHIKESH PREMNARAYAN GUPTE Vs. STATE OF MAHARASHTRA	September 14, 1990
RITZ LIMITED Vs. UNION OF INDIA	March 23, 1990
RITZ LIMITED Vs. VYAS D D	March 13, 1990
ROCHE PRODUCTS LTD Vs. UNION OF INDIA	September 6, 1990
ROHITKUMAR AND CO Vs. BAHADUR F J CIT	September 6, 1990
RUBBER PRODUCTS LTD Vs. UNION OF INDIA	November 19, 1990
RUBY MILLS LIMITED Vs. UNION OF INDIA	November 23, 1990
RUKHAIABAI Vs. NATIONAL HOTEL	August 20, 1990
RUKHMINIBAI Vs. LALITAPRASAD DUBEY	January 17, 1990
RUPALI VINAYAK CHOADHARY Vs. STATE GOVERNMENT OF MAHARASHTRA	February 5, 1990
RUPALI VINAYAK CHOUDHARY Vs. STATE GOVERNMENT OF MAHARASHTRA	February 6, 1990
S B GAIKWAD Vs. IYER SUBRAMANYA VENKATESWARA	September 3, 1990
S B GAIKWAD Vs. IYER SUBRAMANYA VENKATESWARA	September 4, 1990
S D DHANAWADE DR Vs. COMMISSIONER KOLHAPUR MUNICIPAL CORPN	September 27, 1990
S G RAJADHYAKSHYA Vs. LEELA DAULATRAM UTTAMCHANDANI	April 5, 1990
S G TENDULKAR, ASST DIRECTOR Vs. SHAH MOHD HABIBULLAH MUKHIYA	April 19, 1990
S N GHOSH Vs. SIEMENS INDIA LTD	July 7, 1990
S S SAMBRE Vs. CHIEF REGIONAL MANAGER STATE BANK OF INDIA NAGPUR	July 17, 1990
S V PADHYE Vs. OM JAI SHREE GURIKRIPA CO OPERATIVE HOUSING SOC LTD	November 26, 1990
S V PURANIK Vs. INDIAN AIRLINES AND ORS	September 12, 1990
S W ASWANI Vs. OLYMPUS CO OP HOUSING SOC LTD	November 7, 1990
S.H. SCHOOL, ASSISTANT COMMISSIONER Vs. THE STATE OF MAHARASHTRA & ORS.	November 16, 1990
S.S. BENDRE Vs. SOU SULABHABAI MORESHWAR GHUMARE	November 14, 1990
S.S. THALANGE, SOLAPNR Vs. S.S. BAGALKOT, SOLAPUR	August 3, 1990
SADASHIV KRISHNA ADKE Vs. TIME TRADERS	February 9, 1990
SADICHHA CHITRA Vs. COMMISSIONER OF INCOME TAX	August 23, 1990
SAHARABEGAM SIKANDAR SHAIKH Vs. ABDUL ALI MAWAJI TEJANI	October 1, 1990
SAIDULLA KARIM MULLA Vs. SHARIKH ABDUL KARIM SHAIKH MOHAMMAD	August 21, 1990
SAIRABANU MUDASSAR SAYYED Vs. MUDASSAR SALAR SAYYED	July 31, 1990
SAKHARAM GANGARAM THAKARE Vs. STATE OF MAHARASHTRA	February 8, 1990
SAMBHAJI BALBHIM JAGDALE Vs. JOINT REGISTRAR OF CO OP SOCIETIES MAHARASHTRA STATE	September 20, 1990
SAMIR DIAMONDS EXPORT PVT LIMITED Vs. GAUTAM A K INCOME TAX OFFICER	March 16, 1990
SAMRAT SHIPPING CO PVT LTD Vs. ADDITIONAL COLLECTOR OF CUSTOMS	July 11, 1990
SANDOZ INDIA LTD Vs. UNION OF INDIA	September 10, 1990
SANGEETA EKNATH ADSUL Vs. V K SAR OF COMMISSIONER OF POLICE	March 20, 1990
SANJAY BHIKHAJI POTDAR Vs. STATE OF MAHARASHTRA	April 24, 1990
SANJAY LAND DEVELOPMENT CORPORATION Vs. STATE OF MAHARASHTRA	November 7, 1990
SANJEEV RAMCHAND Vs. UNION OF INDIA	August 7, 1990
SANTAN COSTA AND OTHERS Vs. CASTANE XAVIER COSTA AND ANOTHER	November 20, 1990
SARASWAT CO OP BANK LTD Vs. UNION OF INDIA	September 10, 1990
SARJERAS UNKAR JADHAV Vs. GURINDAR SINGH	February 16, 1990
SATISH RAMLAL CHHAJED BALIRAM LAXMAN BANE Vs. STATE OF MAHARASHTRA	November 8, 1990
SATTARA ZILLA SEVANIVRUTTA SANGHATANA Vs. STATE OF MAHARASHTRA	March 15, 1990
SATYA VIJAY ANNA TANDEL Vs. ADMINISTRATIVE TRIBUNAL	November 13, 1990
SAVALLE INDIA PVT LTD Vs. G K MISHRA	August 3, 1990
SAYYADRASUL SAYYADAHAMAD PIRJADE Vs. STATE OF MAHARASHTRA	August 3, 1990
SCHERING CORPORATION Vs. KILITCH CO PHARMA PVT LTD	March 13, 1990
SEA TRANS SHIPPING (BOMBAY) PRIVATE LTD Vs. BOARD OP TRUSTEES OF PORT OF MOR-MUGAO	February 14, 1990
SEJAL RIKEEN DALAL Vs. STOCK EXCHANGE BOMBAY	April 12, 1990
SEKSARIA BISWAN SUGAR FACTORY LIMITED Vs. INSPECTING ASSISTANT COMMISSIONER	March 16, 1990
SELFSHINE INDUSTRIES Vs. BOARD OF TRUSTEES OF PORT OF BOMBAY	December 14, 1990
SETH RASESH N MAFATLAL Vs. COMMISSIONER OF INCOME TAX	June 25, 1990
SETH RASESH N MAFATLAL Vs. COMMISSIONER OF WEALTH TAX	June 7, 1990
SEVENTH INCOME TAX OFFICER Vs. TRUSTEES OF SATHYA SAI TRUST	February 28, 1990
SHAH MANILAL DEVSHI and CO Vs. KRISHNA SAHAKARI SAKHAR KARKHANA SATARA	February 7, 1990
SHAIKH AHMED HUSSAIN Vs. STATE OF MAHARASHTRA	November 6, 1990
SHAIKH MOHD RAFIQ MOHD HUSSAIN Vs. PREVENTIVE DETENTION SECRETARY TO THE GOVT OF MAHARASHTRA HOME DEPT AND	April 9, 1990
SHAIKH RAHEMAN S O SK IBRAHIM Vs. STATE OF MAHARASHTRA	August 6, 1990
SHAILAJA JAYANT ERRAM Vs. JAYANT VASANT ERRAM	March 5, 1990
SHAILENDRANATH KARTIKCHANDRA GHOSH Vs. SIEMENS INDIA LIMITED	July 7, 1990
SHAKAL ABDUL GAFFOR Vs. UNION OF INDIA	April 24, 1990
SHAKUNTALA R SHAH Vs. KRISHNA CO OP HOUSING SOC LTD	September 5, 1990
SHAKUNTALA SAHADEVRAM TIWARI Vs. HEMCHAND M SINGHANIA	February 28, 1990
SHANKAR VISHNU VENGURLEKAR Vs. RAJARAM PANDURANG DESHPANDE	October 29, 1990
SHANTARAM BALVANT POWAR Vs. DEPUTY REGISTRAR CO OP SOC	September 4, 1990
SHANTILAL BHOGILAL JHAVERI Vs. BHATIA C L FIFTH WTO	August 6, 1990
SHANTILAL DWARKADAS SHAH Vs. MANSINH KHIMJI	July 20, 1990
SHANTILAL KHUSHALDAS & BROTHERS PRIVATE LIMITED Vs. RAGHUVIR R PAINGUINCAR ALIAS RAGHUVIR RAJARAM PAINGANKAR ; SHAKUNTALA RAGHUVIR PAINGANKAR	October 10, 1990
SHANTILAL KHUSHALDAS P LTD Vs. SHANTILAL KHUSHALDAS P LTD	November 2, 1990
SHARAD BHIKU MARCHANDE Vs. STATE OF MAHARASHTRA	August 7, 1990
SHARAD CONSTRUCTION COMPANY Vs. LADKUBAI NARAYAN GAVAND	September 13, 1990
SHARDABEN BHAGUBHAI MAFATLAL Vs. COMMISSIONER OF WEALTH TAX	June 7, 1990
SHASHIKANT K LOKHANDE Vs. UNIVERSITY OF BOMBAY	November 26, 1990
SHAYMRANI WD O WASUDWO PRASAD GAUR Vs. STATE OF MAHARASHTRA	September 11, 1990
SHEILA BRIJ JAGGI Vs. 11TH ITO	March 16, 1990
SHEROO KALIKUSHROO FATAKIA Vs. UNION OF INDIA	July 12, 1990
SHESHAPPA (DECEASED) THROUGH HIS LRS Vs. NAROTTAM	August 30, 1990
SHESHAPPA S O NARAYAN RAKHEWAR DIED PER L RS Vs. NAROTTAM S O JAINARAYAN KABRA	August 20, 1990
SHESHRAO BHADUJI HATWAR Vs. P O FIRST LABOUR COURT	June 25, 1990
SHETKARI SAHAKARI DUDHA UTPADAK SANSTHA MARYADIT Vs. STATE OF MAHARASHTRA	July 25, 1990
SHETKARI SAHAKARI SANGH LTD Vs. KRISHNAJI VAMAN DESHPANDE	July 17, 1990
SHETKARI SAHAKARI SANGH LTD Vs. KARVEER TALUKA SHETKARI KHAREDI VIKRI SANGH LTD	September 1, 1990
SHETKARI SAHKARI KARKHANA LTD Vs. SAI SUGARS	March 6, 1990
SHIKSHAN PRASARAK SANGH Vs. STATE OF GOA	November 23, 1990
SHIPPING CORPORATION OF INDIA LIMITED Vs. HINDUSTAN SHIPYARD LIMITED	July 2, 1990
SHIVAJI ANANTRAO DESHMUKH Vs. ANANTRAO DEVIDAS DESHMUKH	March 20, 1990
SHIVAJI DAYANU PATIL Vs. VATSCHALA UTTAM MORE MOTHER OF THE	August 16, 1990
SHIVAJI EDUCATION SOCIETY Vs. G.A. SONPETHKAR & ORS.	September 7, 1990
SHIVAJI SURYABHAU GIRE Vs. SLATE OF MAHARASHTRA	November 19, 1990
SHIVLAL Vs. STATE OF MAHARASHTRA	August 6, 1990
SHIVRAJ FINE ART LITHO WORKS Vs. ASSTT COLLECTOR, CENTRAL EXCISE	March 7, 1990
SHIVRAM ALDONCAR, SINCE DECEASED, BY HIS LEGAL REPRESENTATIVES AND ANR. Vs. MARIA MERAVILHA DE MELO AND OTHERS	January 19, 1990
SHIVRAM VAMAN SHAHASAN Vs. DATTA SAVLARAM JADHAV	June 20, 1990
SHOBHA D/O NATHUJI CHAHANDE Vs. EDUCATION OFFICER, ZILLA PARISHAD, CHANDRAPUR AND OTHERS	August 9, 1990
SHRI SHIVANAND V. SALGAOCAR Vs. TREE OFFICER & DEPUTY CONSERVATOR OF FORESTS	November 27, 1990
SHRIDHAR BABAJI VIBHUTE Vs. GANPATI BAYAJI PATIL	March 5, 1990
SHRIRAM Vs. STATE OF MAHARASHTRA	January 24, 1990
SHRIRAM Vs. STATE OF MAHARASHTRA	January 23, 1990
SHYAM LACHMANDAS AJWANI Vs. STATE OF MAHARASHTRA	November 7, 1990
SHYAM LACHMANDAS AJWANI Vs. STATE OF MAHARASHTRA	November 6, 1990
SIDRAMAPPA BASAPPA ATNURE Vs. JAYANARAYAN MOTILAL BHATTAD	August 28, 1990
SINGHANIA ASSOCIATES Vs. UNION OF INDIA	September 6, 1990
SITABAI MANGESH KOLI Vs. JONVEL ABRAHAM SOLOMAN	November 20, 1990
SK MOHD RAGIQ Vs. P D SECY TO THE GOVT OF MAHARASHTRA	April 9, 1990
SOHAN SINGH JODH SINGH KOHLI Vs. CHANDRAKANTA GOYAL	October 12, 1990
SOHAN SINGH JODH SINGH KOHLI Vs. CHANDRAKANTA GOYAL	October 13, 1990
SOMESHWAR GANPATI BHAKTA Vs. STATE OF MAHARASHTRA	March 7, 1990
SPACO CARBURETTORS INDIA LIMITED Vs. AJINKYA M A CIT	March 21, 1990
SRINARAYAN MEVALAL GUPTA Vs. PADAMJEE PULP AND PAPER MILLS LTD. AND ORS.	October 11, 1990
SRIRANG CO OP HOUSING SOC LTD Vs. GEETA G KOLATKAR	July 11, 1990
STATE Vs. VINCENT DIOGO GONSALVES & 6 ORS ; RAJJAN SHANKAR NAIK & ANR ; BABLO; UDAI DATTATRAI USAPKAR	June 8, 1990
STATE BANK OF INDIA Vs. MINERVA PREMISES CO OP SOC LTD	August 28, 1990
STATE INDUSTRIAL AND INVESTMENT CORPORATION OF MAHARASHTRA LIMITED Vs. GANGARAM AGARWAL	March 19, 1990
STATE OF MAHARASHTRA Vs. BALKRISHNA GAJANAN PATIL	March 28, 1990
STATE OF MAHARASHTRA Vs. RANGNATH SHIVRAM JADHAV	March 28, 1990
STATE OF MAHARASHTRA Vs. MOHAMMAD YUSUF NOORMOHAMMED	March 30, 1990
STATE OF MAHARASHTRA Vs. PAULIN P PICARDO	April 20, 1990
STATE OF MAHARASHTRA Vs. ARVINDA VITHU MAREL	April 24, 1990
STATE OF MAHARASHTRA Vs. MOHD ISMAIL AHMED DODA	March 6, 1990
STATE OF MAHARASHTRA Vs. MUKESH KHUSHALDAS MEPANI	March 7, 1990
STATE OF MAHARASHTRA Vs. TARANJEET KAUR	March 12, 1990
STATE OF MAHARASHTRA Vs. EKNATH SHANKAR GHOJAGE	March 5, 1990
STATE OF MAHARASHTRA Vs. SAMPATLAL NONSUKH BOTHARA	March 5, 1990
STATE OF MAHARASHTRA Vs. MAHAMODIMIA AHMADSAHIB PATIL	January 24, 1990
STATE OF MAHARASHTRA Vs. SHAMUDDIN KASIMSAHEB MOMIN	January 19, 1990
STATE OF MAHARASHTRA Vs. THERMO PLASTIC INDUSTRIES	January 17, 1990
STATE OF MAHARASHTRA Vs. EDITOR NAGPUR TIMES NAGPUR	February 8, 1990
STATE OF MAHARASHTRA Vs. THAKARE AND CO	January 31, 1990
STATE OF MAHARASHTRA Vs. NAV BHARAT CORPORATION	January 31, 1990
STATE OF MAHARASHTRA Vs. CHIDANAND RAGHURAM TUNGA	July 16, 1990
STATE OF MAHARASHTRA Vs. NAINPRAKASH S O TULARAM ADALKHIYA	June 28, 1990
STATE OF MAHARASHTRA Vs. SAYED MOHAMED HASHIM AL MUSAVI	July 7, 1990
STATE OF MAHARASHTRA Vs. KANTILAL JAWANTRAJ JAIN	June 7, 1990
STATE OF MAHARASHTRA Vs. SUHAS PANDURANG ATHAVALE	August 6, 1990
STATE OF MAHARASHTRA Vs. NARAYAN S O CHAMPALAL BAJAJ	August 3, 1990
STATE OF MAHARASHTRA Vs. VINOD MORESHWAR VAIDYA	August 10, 1990
STATE OF MAHARASHTRA Vs. KIRTI V AMBANI	October 6, 1990
STATE OF MAHARASHTRA Vs. FAZAL MOHAMOOD TANDEL	October 6, 1990
STATE OF MAHARASHTRA Vs. CHANDRAKANT DALIRAM SONAWANA	November 15, 1990
STATE OF MAHARASHTRA Vs. PATHEJA FORGINGS AND AUTO PARTS	December 10, 1990
STATE OF MAHARASHTRA Vs. CHANDRAKANT	December 7, 1990
STATE OF MAHARASHTRA Vs. BHAILAL RUPSI SHAH	December 21, 1990
STATE OF MAHARASHTRA Vs. GUNWANTABHAI JAMNADAS DOSHI	January 19, 1990
STATE OF MAHARASHTRA Vs. KISANDAS SITALDAS DAYALANI	January 8, 1990
STATE OF MAHARASHTRA Vs. MAHAMODIMIA AHMADSAHIB PATIL	January 25, 1990
STATE OF MAHARASHTRA Vs. BABURAO DAGA SURYAVANSHI	February 15, 1990
STATE OF MAHARASHTRA Vs. SHRI DYANESHWAR VITHAL BADADE AND ANOTHER	August 14, 1990
STEELMANS ADVERTISING AGENCIES PRIVATE LIMITED Vs. MUNICIPAL CORPORATION FOR GREATER BOMBAY	February 7, 1990
STERLITE CABLES LTD Vs. UNION OF INDIA	January 1, 1990
STUP CONSULTANTS LIMITED Vs. CENTRAL BOARD OF DIRECT TAXES	September 17, 1990
SUBHDA DAMODAR LOTLIKAR Vs. UNION OF INDIA; S VENKATARAMA IYER; STATE OF GOA; SUPERINTENDENT OF JAIL	June 19, 1990
SUDHAKAR Vs. MAHARASHTRA STATE MINING CORP LTD	July 25, 1990
SUDHAKAR BABURAO BODKE Vs. STATE OF MAHARASHTRA	June 4, 1990
SUDHAKAR D JANAI Vs. EDUCATION OFFICER ZILLA PARISHAD NAGPUR	July 25, 1990
SUDHAKAR DAHAKE Vs. ADDITIONAL REGISTRAR HIGH COURT OF JUDICATURE	January 8, 1990
SUHAS BHASKAR GADRE Vs. V V SAVJEE PRESIDING OFFICER II LABOUR COURT	June 8, 1990
SUHAS DIGAMBAR VIDWANS Vs. UNIVERSITY OF BOMBAY	June 13, 1990
SUMATIBAI VINAYAK DEO Vs. NANDKUMAR DESHPANDE	February 16, 1990
SUNIL VISHWANATHBAGDE Vs. V K SARAF COMMISSIONER OF POLICE	June 12, 1990
SUPERINTENDENT OF CUSTOMS Vs. HARIBHAI VALLABHBHAI TANDEL	August 20, 1990
SUPRA DYE CHEM Vs. UNION OF INDIA	February 9, 1990
SURAINA SUBHASH RANE DR Vs. UNIVERSITY OF BOMBAY	October 12, 1990
SURESH ARJUNDAS BAKHTIANI Vs. UNION OF INDIA	August 29, 1990
SURESH B JAIN Vs. NAIR P K P	June 27, 1990
SURESH B JAIN Vs. P K P NAIR AND OTHERS	June 28, 1990
SURESH RAMKRISHNA RAPELLI Vs. YESHWANT SAHAKARI SOOT GIRNI	August 16, 1990
SURESH SHIVRAM CHAVAN Vs. YAMUNABAI SUKUR VAITY	June 27, 1990
SURUCHI CHAND Vs. NARESH CHAND	August 27, 1990
SURYAKANT KHANDERAO SANGLE Vs. KARBHARI ANNA SATPUTE AND ANOTHER	October 25, 1990
SUVARNA AMURUT CO OP HOUSING SOC LTD Vs. KASHIRAM ANANT KHAMKAR	December 12, 1990
SVA UDYOG VINIYOG LIMITED Vs. UNION OF INDIA	March 8, 1990
SWAROOPCHAND S O BACCHRAJ KOTHARI Vs. LEELA	July 10, 1990
SWATI CHEMICALS Vs. COLLECTOR OF CUSTOMS	February 19, 1990
SYED HUSSAIN ABDUL JABBAR ALIAS MUNNA Vs. V K SARAF COMMISSIONER OF POLICE	March 20, 1990
SYED IBRAHIM SYED ASHRAF Vs. ZAMARRUDBI NIZAMUDDIN	March 14, 1990
SYED MUSHTAQUE AHMAD Vs. TASNEEM KAUSAR	September 6, 1990
TAJ MOHAMED YAKUB Vs. ABDUL GANI BHIKAN	December 20, 1990
TARU JETHMAL LALVANI Vs. SECRETARY MINISTRY OF FINANCE	August 13, 1990
TATA ENGG AND LOCOMOTIVE COMPANY LTD Vs. UNION OF INDIA	December 4, 1990
TATA ENGINEERING AND LOCOMOTIVE CO LTD Vs. UNION OF INDIA	September 10, 1990
TATA IRON AND STEEL CO LTD Vs. UNION OF INDIA	October 1, 1990
TECHNOCRAFT INDUSTRIAL Vs. G S TUNG THE 2ND INCOME TAX OFFICER	April 5, 1990
TECHNOCRAFT INDUSTRIES Vs. SHAN J C SECOND ITO	June 21, 1990
TEJSINGH ARVIND DESHMUKH Vs. MAHARASHTRA STATE SECONDARY AND HIGHER SECONDARY EDUCATION BOARD, NAGPUR	February 9, 1990
THAKURDAS SUGNOMAL MEHRA Vs. COMMISSIONER OF POLICE FOR GREATER BOMBAY	September 14, 1990
THE ULHASNAGAR TEACHERS EDUCATION SOCIETY & ANR. Vs. P.B. PATIL & ANR.	September 25, 1990
TILOTTAMA V VENGURLEKAR; LAXMI LAXMAN DICHOLKAR Vs. ADMINISTRATIVE TRIBUNAL GOA; AVELINA RAPOSE; SUNDAREM GUNO NAIK; MAHADEV PANDHARI THANEKAR	October 30, 1990
TIPPANNA RAMCHANDRA JANNU SINCE DECD Vs. SOMNATH DNYANOBA MAHAPURE	January 25, 1990
TOSHNIWAL EXPORTS Vs. UNION OF INDIA	June 8, 1990
TRINITY ELECTRIC SYNDICATES Vs. S N SHENDE OF BOMBAY	March 21, 1990
TRUSTEES OF SETH HEMANT BHAGUBHAI TRUST Vs. COMMISSIONER OF WEALTH TAX	June 22, 1990
TRUSTEES OF SETH HEMANT BHAGUBHAI TRUST Vs. COMMISSIONER OF WEALTH-TAX, BOMBAY CITY I, BOMBAY	June 25, 1990
TUKAPPA TAMANNA LINGARDI Vs. STATE OF MAHARASHTRA	July 30, 1990
TUKARAM S VICHARE Vs. DATTARAM S VICHARE	December 3, 1990
TURAKHIA ENTERPRISES Vs. UNION OF INDIA	December 6, 1990
U M HUSSAIN Vs. STATE OF MAHARASHTRA	December 4, 1990
UDAY DATTARAM PALYENKAR; VINOD DATTARAM PALYENKAR; ANAND DATTARAM PALYENKAR Vs. CUSTODIAN OF EVACUEE PROPERTY	June 14, 1990
UDHARAM AILDAS THADANI Vs. INSPECTING ASSISTANT COMMISSIONER OF INCOME TAX	March 23, 1990
ULHAS RAMCHANDRA KULKARNI Vs. STATE OF MAHARASHTRA	October 23, 1990
UNION BANK OF INDIA Vs. BYRAM PESTONJI GARIOWALA	November 1, 1990
UNION OF INDIA Vs. MEHTA CONSTRUCTION CO	September 25, 1990
UNION OF INDIA Vs. GREAT EASTERN SHIPPING COMPANY LIMITED	October 11, 1990
UNION OF INDIA Vs. SEALOL HINDUSTAN LTD	March 30, 1990
UNION OF INDIA Vs. EVEREST KANTO CYLINDERS LTD	May 7, 1990
UNION OF INDIA Vs. ASHOK SUKHDEOSING CHAVAN	February 28, 1990
UNION OF INDIA Vs. HINDUSTAN SPINNING AND WEAVING MILLS LTD	August 21, 1990
UNION OF INDIA Vs. PRESIDENT TELECOM	July 13, 1990
UNION OF INDIA Vs. THALY CONSTRUCTIONS	July 12, 1990
UNION OF INDIA Vs. RAMAN KANTILAL BHANDARI	July 26, 1990
UNION OF INDIA Vs. POLYSET CORPORATION PRO PREMO PLAST P LTD	January 1, 1990
UNION OF INDIA, CBEC Vs. SEALOL HINDUSTAN LTD	August 30, 1990
UNITED INDIA INSURANCE CO LTD Vs. ROHIDAS LADKE TARI	June 12, 1990
UNITED INDIA INSURANCE CO LTD Vs. GANGU POTU NAIK	April 11, 1990
UNITED INDIA INSURANCE CO. LTD Vs. KANTABAI	January 30, 1990
UPPORA SANJEEVA Vs. UNION OF INDIA	August 29, 1990
USMAN HAIDARKHAN SHAIKH Vs. STATE OF MAHARASHTRA	July 6, 1990
UTAM ALIAS BHADRYA Vs. STATE OF MAHARASHTRA	January 16, 1990
UTTAM BABURAO MATRE Vs. SATYANARAYAN RAMJEEVAN MALPANI	March 15, 1990
UTTAM BABURAO MATRE Vs. SATYANARAYAN S/O RAMJEEVAN MALPANI	March 14, 1990
UTTAMRAO SAHADU KHAIRNAR Vs. VILLAGE PANCHAYAT OF CHIKASE TALUKA SAKRI DIST DHULE	November 16, 1990
V I P INDUSTRIES LIMITED Vs. INSPECTING ASSISTANT COMMISSIONER	August 10, 1990
V I P INDUSTRIES LTD Vs. UNION OF INDIA	August 23, 1990
V V F EMPLOYEES UNION Vs. S M LIMAYE	January 12, 1990
VADILAL DAIRY INTERNATIONAL LTD., IN RE Vs. ABC	February 26, 1990
VAIDYA BHARATI P SHAH Vs. STATE OF MAHARASHTRA	July 23, 1990
VAJUBHAI PATEL Vs. CHARITY COMMISSIONER MAHARASHTRA STATE	April 5, 1990
VASANT DEOLAL BHAWSAR Vs. LALJI POHUMAL PANJWANI SECRETARY	September 4, 1990
VASANT MARUTI WAIKAR Vs. STATE OF MAHARASHTRA	April 30, 1990
VASANT S PALANDE Vs. MRULNALINI VASANTPALAND	August 10, 1990
VASANT SAGUN VEER AND OTHERS Vs. SUDHAKAR BABLO VEER	November 8, 1990
VATSCHALA UTTAM MORE Vs. SHIVAJI DNYANU PATIL	February 5, 1990
VD PRASHANT Vs. DEAN GOVERNMENT AYURVEDIC COLLEGE	February 15, 1990
VEENA ESTATE PVT LIMITED Vs. BAIDYA A COMPETENT AUTHORITY	August 6, 1990
VICE-CHANCELLOR, MAHATMA PHULE KRISHI VIDYAPEETH, RAHURI DISTRICT AHMADNAGAR Vs. SUBHASH NAMDEO AKOLKAR	April 23, 1990
VIDULA BHALCHANDRA LIMAYE Vs. BHALCHANDRA VINAYAK LIMAYE	March 16, 1990
VIDYADHAR GOVIND PATWARDHAN Vs. ARAVIND SHREEDHAR GHATPANDE	August 3, 1990
VIJAY NILKANTH GOKHALE Vs. K K UPPAL CHAIRMAN BOMBAY PORT TRUST	September 19, 1990
VIJAYA ANANTRAI MODI Vs. BHANUMATI TULSIDAS	August 19, 1990
VIJAYA ANANTRAI MODI Vs. BHANUMATI TULSIDAS	August 29, 1990
VIJAYA KRISHNA PUTTURAM Vs. NANJI MALSHI GOSAR	March 30, 1990
VIKAS @ VICKY RAMCHANDRA GOEL Vs. STATE OF MAHARASHTRA	April 19, 1990
VIKAS ALIAS VICKY RAMCHANDRA GOEL Vs. STATE OF MAHARASHTRA	April 18, 1990
VILLAGE PANCHAYAT OF VELIM Vs. VALENTINE S K F REBELLO AND ANOTHER	February 12, 1990
VINAYAK LUNGAJI ATHAVALE Vs. STATE OF MAHARASHTRA	June 14, 1990
VISHAKHA SADAN CO OP HOUSING SOC LTD Vs. S Y GAVLI	September 5, 1990
VISHNU WAMAN GAUD Vs. STATE OF MAHARASHTRA	February 22, 1990
VISHRAM Vs. STATE OF MAHARASHTRA	October 9, 1990
VISHWAGANGA DUDH VYAWASAIK SAHAKARI SANSTHA MARYADIT Vs. STATE OF MAHARASHTRA	November 12, 1990
VISHWAMANGAL HOUSING COMPANY P LTD Vs. SAMBHAV TIRTH CO OP HOUSING SOC LTD	January 30, 1990
VISHWANATH Vs. E S VENKATRAMAIH	March 2, 1990
VISHWANATH SAWANT Vs. GANDABHAI KIKABHAI	February 7, 1990
VISHWANATH SAWANT Vs. GANDABHAI KIKABHAI	February 8, 1990
VITHAL RAOJI LAKHAN Vs. VASUDEO RAGHU DAWANE	February 20, 1990
VITTAL BHAGUJI ARINGALE Vs. RAMDAS KHANDU ARINGALE	March 14, 1990
W G FORGE AND ALLIED INDUSTRIES LTD Vs. UNION OF INDIA	July 6, 1990
WALCHANDNAGAR INDUSTRIES LIMITED Vs. NASIK SAHAKARI SAKHAR KARKHANA LTD.	June 29, 1990
WEIKFIELD PRODUCTS COMPANY INDIA PVT LTD Vs. UNION OF INDIA	September 10, 1990
WEST COAST PAPER MILLS LIMITED Vs. WEST COAST PAPER MILLS LIMITEDEMPLOYEES UNION	January 24, 1990
WESTERN INDIA TANNERIES LIMITED Vs. M R BHOPE	November 27, 1990
WIPRO LIMITED Vs. STATE OF MAHARASHTRA	March 22, 1990
WIPRO PRODUCTS LTD Vs. UNION OF INDIA	August 13, 1990
YADVENDRA GOKULPRASAD GUPTA AND ANOTHER Vs. STATE OF MAHARASHTRA AND OTHERS	July 6, 1990
YAMUNABAI ANANDRAO BASTE Vs. SAKHARAM SUKHAJI JADHAV	March 19, 1990
YAMUNABAI ANANDRAO BASTE Vs. SAKHARAM SUKHAJI JADHAV	March 9, 1990
YASHMIN KAREEM PATEL Vs. L HMINGLLAND SECRETARY GOVT OF MAHARASHTRA	March 15, 1990
YESHAVANTRAO ABAJIRAO KADAM Vs. DOODHGANGA VEDGANGA	May 10, 1990
YOAL S O VISHWAS MASKAR Vs. STATE OF MAHARASHTRA	September 20, 1990
YOGI RESTAURANT Vs. COMMISSIONER OF SALES TAX	August 3, 1990
YOUTH FOR UNITY AND VOLUNTARY ACTION YUVA Vs. STATE OF MAHARASHTRA	July 10, 1990
ZAHIR AHMED ALI RAZA KHAN Vs. PREM KUMAR PAPALAL JOSHI	January 17, 1990
ZELUKHABAI WIDOW OF ISMAIL ABUBAKAR Vs. MIYA AHMED MAHOMED MERCHANT	December 12, 1990

Year 1990 of HIGH COURT OF BOMBAY

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