|
20TH CENTURY FINANCE CORPORATION LIMITED Vs. STATE OF MAHARASHTRA
|
September 12, 1989 |
|
A G KHER Vs. ATLAS COPCO INDIA LTD
|
March 15, 1989 |
|
A.S. WANKHEDE OF BOMBAY Vs. THE DIRECTOR, SOCIAL WELFARE, MAH. STATE, PUNE & ORS.
|
March 1, 1989 |
|
ABDUL GANI Vs. STATE OF MAHARASHTRA
|
November 22, 1989 |
|
ABDUL HAMID GULAM RASUL Vs. SIRAJUDDIN SHAMSUDDIN AZMI
|
July 18, 1989 |
|
ABDUL KARIM Vs. STATE OF MAHARASHTRA
|
August 22, 1989 |
|
ABDUL MANAN AZMI Vs. SAYED MOHAMMED ASKARI
|
February 7, 1989 |
|
ABDUL RASHEED Vs. STATE OF MAHARASHTRA
|
August 28, 1989 |
|
ADI P GANDHI Vs. STATE OF MAHARASHTRA
|
April 24, 1989 |
|
AGRO MECHANICAL SERVICES AND REPAIRS CO-OP. SOCIETY LTD Vs. STATE BANK OF INDIA
|
January 18, 1989 |
|
AHMED NOORMOHAMED RANGPARLA Vs. PRAHLADRAL DAIMIA LIONS COLLEGE OF COMM. & ECO. & ORS.
|
October 18, 1989 |
|
AHMED R V PEERMOHAMED Vs. JOGI S BHAR
|
July 12, 1989 |
|
AIRLINES HOTEL P LIMITED Vs. COMMISSIONER OF INCOME TAX
|
September 25, 1989 |
|
AJIT SINGH Vs. MARATHAWADA UNIVERSITY
|
April 20, 1989 |
|
ALEX Vs. V K SARAF
|
June 30, 1989 |
|
ALFREDE M. REDRIGUES & OTHERS Vs. GOKULDAS BASKAR NAIK & OTHERS
|
January 27, 1989 |
|
ALGEMENE BANK NEDERLAND NV Vs. SATISH DAYALAL CHOKSI
|
December 7, 1989 |
|
ALKA VILAS JOSHI Vs. VILAS DATTATRAYA JOSHI
|
February 15, 1989 |
|
ALL GOA PRIVATE SCHOOLS PRE PRIMARY AND PRIMARY TEACHERS ASSOCIATION Vs. STATE OF GOA
|
November 18, 1989 |
|
ALL GOA PRIVATE SCHOOLS PRE-PRIMARY AND PRIMARY TEACHERS ASSOCIATION Vs. STATE OF GOA
|
November 8, 1989 |
|
ALL INDIA PORT AND DOCK WORKERS FEDERATION Vs. UNION OF INDIA
|
March 14, 1989 |
|
AMBALAL MAGANLAL PATEL Vs. INDUMATI NARAYAN MOHILE
|
July 18, 1989 |
|
AMRUTLAL WELJIBHAI RATHOD Vs. VISHWASRAO DEORAO PATIL
|
January 21, 1989 |
|
ANAND CHINTAMANI DIGHE Vs. THANE MUNICIPAL CORPORATION
|
April 4, 1989 |
|
ANANDRAO BUWASAHEB PATIL Vs. STATE OF MAHARASHTRA
|
April 20, 1989 |
|
ANANT KUMAR KARMAKAR Vs. KANCHANBEN NIRANJAN
|
September 6, 1989 |
|
ANANT NARAIN KAMAT Vs. VILLAGE PANCHAYAT MAEM-VAINGINIM, MAEM, BICHOLIM, GOA ; COLLECTOR FOR NORTH GOA; GOVERNMENT OF GOA; VISHNOO YESHWANT KAMAT
|
August 29, 1989 |
|
ANANT S O NARAYAN NAIK Vs. STATE OF MAHARASHTRA
|
September 15, 1989 |
|
ANDRE GONSALVES Vs. DIOGO FERNANDES & OTHERS
|
February 17, 1989 |
|
ANILKUMAR Vs. STATE OF MAHARASHTRA
|
November 15, 1989 |
|
ANIRUDHHA RAMKRISHNA KARLEKAR Vs. JANKIBAI RAGHUNATH BEDEKAR
|
November 15, 1989 |
|
ANJANI KUMAR CO LTD Vs. MANUBAI KASHINATH
|
April 13, 1989 |
|
ANNAJI S O GHULBAJI DALVI Vs. MANOHAR BHIKULAJI MAHESHWARI
|
December 20, 1989 |
|
ANNAJI S/O GHULBAJI DALVI Vs. MANOHAR BHIKULAJI MAHESHWARI
|
December 21, 1989 |
|
ANTHONY OLINTO SILVA Vs. S.V. NEVAJI AND OTHERS
|
February 27, 1989 |
|
ANTHONY STEVEN PINTO Vs. STATE OF MAHARASHTRA
|
November 15, 1989 |
|
ANTONIO J LOBO Vs. PANJIM MUNICIPAL COUNCIL AND ANOTHER
|
December 18, 1989 |
|
ANTONIO MILAGRES FERNANDES Vs. PRAMOD VIJAYAN
|
January 13, 1989 |
|
ARAVIND MEHRAM PATEL Vs. INTELLIGENCE OFFICER NARCOTICS CONTROL BUREAU BOMBAY
|
November 9, 1989 |
|
ARJANDAS TAKANDAS KATARIA Vs. ASSISTANT COLLECTOR OF CUSTOMS
|
December 21, 1989 |
|
ARJUN GABAJI GADHAVE & ORS. Vs. STATE OF MAHARASHTRA & ORS.
|
April 20, 1989 |
|
ARJUN MAHADEV MANJREKAR Vs. RAMCHANDRA CHIMNO PADWAL
|
August 16, 1989 |
|
ART COMMERCIAL ADVERTISING PRIVATE LIMITED Vs. VICCO LABORATORIES
|
August 18, 1989 |
|
ARUMUGAM CHELLIAH PAUL SINCE DECD Vs. LIFE INSURANCE CORPORATION OF INDIA
|
November 30, 1989 |
|
ARUN B TOSHNIWAL Vs. ASSTT COLLECTOR OF CUSTOMS AND C EX
|
April 27, 1989 |
|
ARUN NARAYANDAS Vs. UNION OF INDIA
|
November 18, 1989 |
|
ARUN NARAYANDAS Vs. UNION OF INDIA
|
November 21, 1989 |
|
ARUN SADASHIV SHINDE & ORS. Vs. THE STATE OF MAHARASHTRA & ORS.
|
January 16, 1989 |
|
ASBESTOS CEMENT LIMITED Vs. COMMISSIONER OF INCOME TAX
|
September 13, 1989 |
|
ASHA ULHAS SARDESSAI Vs. PRAKASH NADKARNI AND ORS
|
September 26, 1989 |
|
ASHOK Vs. DEORAO & ANR.
|
November 8, 1989 |
|
ASHOK DWARKANATH GHURYE Vs. NARAYAN VASUDEO DHOND
|
February 15, 1989 |
|
ASHOK KESHORAM AGARWAL Vs. STATE OF MAHARASHTRA
|
January 21, 1989 |
|
ASHOK S O SOWARDHAN SAHARE Vs. NAGPUR UNIVERSITY
|
March 13, 1989 |
|
ASHOKKUMAR SHANTILAL SHAH Vs. STATE BANK OF INDIA
|
August 1, 1989 |
|
ASHWIN KUMAR GOVERDHANDAS Vs. GANGADHAR DATATRAY GADGIL
|
December 12, 1989 |
|
ASSOCIATION OF ENGINEERING WORKERS Vs. SUPER TOOL CO P LTD
|
December 11, 1989 |
|
ASSOCIATION OF MAHARASHTRA EDUCATION SERVICE CLASS II OFFICERS Vs. STATE OF MAHARASHTRA
|
July 24, 1989 |
|
ATMARAM Vs. MAHARASHTRA STATE ELECTRICITY BOARD
|
June 16, 1989 |
|
AWADABAI Vs. PARVATI ALIAS DRUPADABAI
|
September 7, 1989 |
|
B K BIRLA Vs. P N AGARWAL
|
December 7, 1989 |
|
B N CHIKARAMANE Vs. ARIHANT FINANCE AND CHIT FUND PRIVATE LIMITED
|
January 18, 1989 |
|
B S RAWANT ASSTT COLLECTOR OF CUSTOMS BOMBAY Vs. SHAIKH ABDUL KARIM
|
February 2, 1989 |
|
B S RAWAT ASSTT COLLECTOR OF CUSTOMS Vs. MOHMED AZAN KHAN alias WALI MOHAMMAD KHAN alias HAMID
|
August 31, 1989 |
|
B S RAWAT, ASSISTANT COLLECTOR Vs. BHARAT NANDLAL KALYANI
|
November 21, 1989 |
|
BABULAL Vs. SHANTABAI WIDOW OF HARI DEKATE
|
March 27, 1989 |
|
BABURAO SHRIRANG SAPKAL Vs. IN-CHARGE ZONAL MANAGER MAH STATE CO-OP COTTON GROWERS MKT FED LTD
|
September 28, 1989 |
|
BABURAO VISHNU NAIK Vs. RAMCHANDRA VISHNU NAIK
|
January 18, 1989 |
|
BAHINABAI WD/O LATE RAO BAHADUR D. LAXMINARAYAN AND ANOTHER Vs. NAGPUR UNIVERSITY AND ANOTHER
|
December 15, 1989 |
|
BAKUBHAI KESHAVLAL SHAH Vs. BABULAL PRABHUDAS SHAH
|
March 17, 1989 |
|
BAL GANGADHAR SHETTY Vs. EMPLOYEES STATE INSURANCE CORPORATION
|
June 5, 1989 |
|
BALBINDRA SINGH JOG SINGH Vs. UNION OF INDIA
|
July 13, 1989 |
|
BALBINDRA SINGH JOGA SINGH Vs. UNION OF INDIA
|
July 17, 1989 |
|
BALU DADOBA AITAVADEKAR Vs. JAYAWANT BALAJI DAUNDE
|
June 13, 1989 |
|
BANK OF MAHARASHTRA Vs. M V RIVER OGBESE A VESSEL
|
September 6, 1989 |
|
BAPUSAHEB LAXMANRAO MOHITE Vs. SURESH BAPU GAVALI
|
August 11, 1989 |
|
BASAPPA Vs. MAHARASHTRA STATE FINANCIAL CORPORATION
|
September 27, 1989 |
|
BASIL CHIKEZIE OFUEGBU Vs. HMINGLINA SECY II HOME DEPT GOVT OF MAHARASHTRA
|
July 10, 1989 |
|
BHAGWAN PATILBA PALVE Vs. STATE OF MAHARASHTRA
|
September 13, 1989 |
|
BHAGWANT ANANTRAO DESHMUKH Vs. SURESH BALBHIM LALE
|
January 11, 1989 |
|
BHAGWAT ANANTRAO DESHMUKH Vs. SURESH BALBHIM LALE
|
November 1, 1989 |
|
BHALCHANDRA ANANT MAYEKAR Vs. STATE OF MAHARASHTRA
|
August 11, 1989 |
|
BHANUSHANKAR JATASHANKAR BHATT Vs. KAMAL TARA BUILDERS PRIVATE LIMITED
|
March 17, 1989 |
|
BHARAT COTTON PRESS CO ARVI Vs. MUNICIPAL COUNCIL ARVI
|
July 18, 1989 |
|
BHARATIYA KAMGAR SENA Vs. CONSOLIDATED PNEUMATIC TOOL CO INDIA LTD
|
August 28, 1989 |
|
BHIVSAN CHANNU RAIKAR Vs. STATE OF MAHARASHTRA
|
March 23, 1989 |
|
BIMAL KUMAR Vs. VISHRAM LEKHRAJ MENGANANI
|
April 13, 1989 |
|
BOARD OF TRUSTEES OF THE BOMBAY PORT TRUST Vs. SUN EXPORT CORPORATION
|
December 12, 1989 |
|
BOARD OF TRUSTEES OF THE PORT OF BOMBAY Vs. STATE OF MAHARASHTRA
|
October 16, 1989 |
|
BOMBAY DYEING AND MANUFACTURING COMPANY Vs. R A BIDOO
|
June 19, 1989 |
|
BOMBAY ENVIRONMENTAL ACTION GROUP Vs. STATE OF MAHARASHTRA
|
September 13, 1989 |
|
BOMBAY GAS PUBLIC LTD Vs. PAPA AKBAR
|
September 18, 1989 |
|
BRALCO METAL INDUSTRIES PVT LIMITED Vs. COMMISSIONER OF INCOME TAX
|
September 14, 1989 |
|
BRALCO METAL INDUSTRIES PVT LTD Vs. UNION OF INDIA
|
December 22, 1989 |
|
BRALCO METAL INDUSTRIES PVT LTD Vs. UNION OF INDIA
|
September 18, 1989 |
|
BRITANNIA INDUSTRIES LTD Vs. UNION BANK OF INDIA
|
September 12, 1989 |
|
BTX CHEMICALS PRIVATE LIMITED Vs. COLLECTOR OF C EX
|
January 1, 1989 |
|
BUDDHIKOTA SUBBARAO Vs. STATE OF MAHARASHTRA
|
January 27, 1989 |
|
BUNNAN ALLAUDDIN KHAN Vs. MOHD ALIAS MUSTAF AHMED
|
August 4, 1989 |
|
CANARA BANK Vs. ANTHONY FERNANDES
|
September 19, 1989 |
|
CARMICHAEL SHIKARKUNJ CO OP HSG SOCTY LIMITED Vs. UNION OF INDIA
|
August 9, 1989 |
|
CAROLINA A DCOSTA Vs. K L VERMA
|
March 8, 1989 |
|
CENTRAL BANK OF INDIA Vs. KAMLABAI
|
August 23, 1989 |
|
CHANCHALABAI SHRIMAL BHOGAWAT Vs. MOHANLAL SHESHMAL DHARMAWAT
|
January 13, 1989 |
|
CHANDABAI DAGA Vs. INCOME TAX APPELLATE TRIBUNAL
|
August 1, 1989 |
|
CHANDRABHAGABAI Vs. INDU NAMDEO LANDE
|
September 1, 1989 |
|
CHANDRAKANT S O SHRIDHAR DESHPANDE Vs. GOVERNMENT OF MAHARASHTRA
|
April 20, 1989 |
|
CHANDRAKANT TATOBA KUMBHAR Vs. THE CHAIRMAN AGRICULTURE PRODUCE MARKET COMMITTEE & ORS.
|
February 6, 1989 |
|
CHANDRAKANT TRIMBAK GHANEKAR Vs. PRABHAKAR MURLIDHAR BHAGAT
|
June 21, 1989 |
|
CHAPADGAON VIVIDH KARYAKARI SEVA SAHAKARI SOCIETY CHAPADGAON Vs. COLLECTOR OF AMHEDNAGAR
|
August 23, 1989 |
|
CHARANJIT SINGH Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE
|
September 20, 1989 |
|
CHARITY COMMR MAHARASHTRA STATE Vs. S L C FOUNDATION TRUST
|
September 15, 1989 |
|
CHHAGAN LAL DEVMAN Vs. STATE OF MAHARASHTRA
|
September 19, 1989 |
|
CHHAYA LAXMAN SAPKALE Vs. STATE OF MAHARASHTRA
|
December 19, 1989 |
|
CHHOTU Vs. STATE OF MAHARASHTRA
|
March 21, 1989 |
|
CHIEF OFFICER MUNICIPAL COUNCIL Vs. HEERABAI
|
October 13, 1989 |
|
CHIMANIRAM GYANBHA DHOTRE SINCE DECD Vs. VISHWANATH RAMCHANDRA IPPARKAGE
|
August 31, 1989 |
|
CHLORIDE INDUSTRIES LTD Vs. UNION OF INDIA
|
March 21, 1989 |
|
CHOWGULE AND CO HIND PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
|
October 6, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. TATA OIL MILLS COMPANY LIMITED
|
October 6, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. ORIENT CHARTERERS
|
September 29, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. MAY AND BAKER INDIA PVT LIMITED
|
September 29, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. SILK AND ART SILK MILLS ASSOCIATION LIMITED
|
October 4, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. BRIHAN MAHARASHTRA SUGAR SYNDICATE LTD
|
October 4, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. IMPACO LIMITED
|
September 19, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. UNICHEM LABORATORIES LIMITED
|
September 25, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. KAMANI METALS AND ALLOYS LIMITED
|
September 25, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. KIRLOSKAR BROTHERS LIMITED
|
September 26, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. INDIAN RARE EARTH LIMITED
|
September 22, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. INDIAN EXPRESS NEWSPAPERS BOMBAY PVT LIMITED
|
September 22, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. B A SANGHRAJKA TRUST
|
September 22, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. SASSOON J DAVID AND COMPANY LIMITED
|
September 27, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. GLAXO LABORATORIES INDIA LIMITED
|
September 28, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. BHARAT BARREL AND DRUM MFG CO PVT LIMITED
|
September 27, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. TRUSTEES OF SHRI TECKCHAND CHANDIRAM TRUST
|
September 26, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. PITAMBER DHARSEY
|
September 26, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. BYRAMJEE JEEJEEBHOY P LIMITED
|
September 26, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. TANGAL P C
|
September 27, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. PERMANENT MAGNETS LIMITED
|
September 27, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. CAMLIN PVT LIMITED
|
September 15, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. ISA FARMS PVT LIMITED
|
September 18, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. MAHALAXMI GLASS WORKS P LIMITED
|
September 13, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. VIJAY FLEXIBLE CONTAINERS
|
September 13, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. VIMLA P KAPADIA
|
September 13, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. ATLAS CAPCO INDIA LIMITED
|
September 12, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. INARCO LIMITED
|
September 12, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. UNITED MOTORS INDIA LIMITED
|
September 12, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. CENTRAL BANK OF INDIA LIMITED
|
September 8, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. ALTRA LABORATORIES P LIMITED
|
September 11, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. ZENITH STEEL PIPES LIMITED
|
September 11, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. DALAL H G
|
September 11, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. DHARAMCHAND AND CO
|
September 7, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. CENTURY SPG AND MFG COMPANY LIMITED
|
September 7, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. FLEXICONS LIMITED
|
September 7, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. CIBA OF INDIA LIMITED
|
September 6, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. KODAK LIMITED
|
September 7, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. DOCTOR AND CO
|
September 6, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. ISMAILIA CO OPERATIVE HOUSING SOCIETY LIMITED
|
September 6, 1989 |
|
COMMISSIONER OF INCOME-TAX Vs. CENTURY SPINNING AND MANUFACTURING CO LTD
|
September 7, 1989 |
|
CONSERVATOR OF FORESTS YEOTMAL CIRCLE YEOTMAL Vs. SHAMRAO RAMKRUSHNA DESHMUKH
|
April 26, 1989 |
|
COOVER P. BARUCHA Vs. DANIEL SAUL
|
June 8, 1989 |
|
COSMOS INDIA RUBBER PVT LTD Vs. MUMBAI MAZDOOR SABHA
|
January 20, 1989 |
|
D NAVINCHANDRA AND CO Vs. UNION OF INDIA
|
April 25, 1989 |
|
D S SHIRODKAR AND ORS Vs. STATE OF GOA AND ORS
|
December 22, 1989 |
|
D VENKATARAO Vs. UNION OF INDIA
|
June 22, 1989 |
|
DAGA ENTERPRISES Vs. STATE OF MAHARASHTRA
|
January 12, 1989 |
|
DAJI GOVIND KAMBLE Vs. STATE OF MAHARASHTRA
|
September 6, 1989 |
|
DAMODAR RAMCHANDRA KUMTHEKAR Vs. KAMALABAI KASHINATH CHAKRANARAYAN
|
March 17, 1989 |
|
DASHARATH NARAHARI NARVEKAR Vs. SYNDICATE BANK
|
February 24, 1989 |
|
DASHRATH NARHARI NARVEKAR Vs. SYNDICATE BANK
|
September 19, 1989 |
|
DATTATRAY BABU PATIL & ORS. Vs. S.B. KULKARNI & ORS.
|
August 8, 1989 |
|
DATTATRAYA WAMANT PATIL Vs. STATE OF MAHARASHTRA
|
October 26, 1989 |
|
DAWN APPARELS LIMITED Vs. UNION OF INDIA
|
June 13, 1989 |
|
DECCAN EMBROIDERY Vs. MUNICIPAL CORPORATION OF THE CITY OF POONA
|
February 1, 1989 |
|
DECCAN EMBROIDERY MANUFACTURING CO Vs. MUNICIPAL CORPORATION OF THE CITY OF POONA
|
January 2, 1989 |
|
DEEPAK NATHURAM AMBEKAR Vs. V K SARAF SHRI COMMISSIONER OF POLICE GREATER BOMBAY
|
October 18, 1989 |
|
DENA BANK Vs. UJAGAR SINGH LAMBA AND ANR.
|
September 28, 1989 |
|
DEOKUMARI Vs. RAMKHILAWAN JAGDEO SINGH
|
February 22, 1989 |
|
DEPT OF NON-BANKING COMPANIES RESERVE BANK OF INDIA AND STATE OF MAHARASHTRA Vs. ARIHANT FINANCE AND CHIT FUND P LTD
|
January 18, 1989 |
|
DEVRAM S O LAXMANDAS JAMVAT Vs. DIVISIONAL CONTROLLER MAHARASHTRA STATE ROAD TRANSPORT CORPORATION NANDED
|
January 31, 1989 |
|
DILIP Vs. STATE OF MAHARASHTRA
|
December 21, 1989 |
|
DILIP HANUMANTRAO SHIRKE Vs. ZILLA PARISHAD YAVATMAL
|
July 25, 1989 |
|
DILIP MURLIDHAR LOHIYA Vs. MOHD AZIZUL HAQ
|
February 8, 1989 |
|
DILIP RANGA GEUNKAR Vs. NARAYAN CAMU VOLIP
|
January 18, 1989 |
|
DIMEXION Vs. UNION OF INDIA
|
April 26, 1989 |
|
DINKAR MAHADEO SHINDE Vs. DHONDIBA PANDURANG GHODKE
|
September 13, 1989 |
|
DIVISIONAL COMMISSIONER M S R T C WARDHA Vs. PRESIDING OFFICER INDUSTRIAL COURT OF MAHARASHTRA NAGPUR
|
April 27, 1989 |
|
DIVISIONAL CONTROLIER MAHARASHTRA STATE ROAD CORPORATION Vs. SHRIHARI PADMAKA DHARMADHIKARI
|
January 27, 1989 |
|
DNYANDEO MANGA RANE Vs. THE MAHARASHTRA STATE CO
|
February 23, 1989 |
|
DNYANU BABU MALI Vs. KHAJESHA HANIFSHA ABDUL BHANDARI
|
September 27, 1989 |
|
DNYANU BABU MALI Vs. KHAJESHA HANIFSHA ABDUL BHANDARI AND OTHERS
|
June 27, 1989 |
|
DOMINIC ARAUJO Vs. STATE OF GOA
|
January 27, 1989 |
|
DULARI BANDODKAR Vs. DEAN, GOA MEDICAL COLLEGE, PANAJI, GOA ; STATE OF GOA AND ORS
|
August 2, 1989 |
|
EBRAHIM FAKIR ANSARI Vs. SITARAM KAMALAKSHA KAMAT
|
June 7, 1989 |
|
EICHER MOTORS LTD Vs. MOHAMMED YUSUF G NADAF
|
May 10, 1989 |
|
EKNATH ASHIRAM ALEKAR Vs. STATE OF MAHARASHTRA
|
August 3, 1989 |
|
EKNATH ASHIRAM ALOKAR, JIJABAPU PARVATI SHINDE Vs. STATE OF MAHARASHTRA
|
August 2, 1989 |
|
EKNATH JHARIBA MASURKAR Vs. KOHINOOR MILLS COMPANY LTD
|
April 1, 1989 |
|
FAIJUDDIN SHAIKH Vs. TAHSILDAR (ENCROACHMENT), ANDHERI DIVISION, BOMBAY AND ANOTHER
|
October 20, 1989 |
|
FARJANABI Vs. SK AYUB DADAMIYA
|
February 15, 1989 |
|
FATIMABAI NOOR MOHAMED Vs. M KHALLIL AHMED
|
September 29, 1989 |
|
FITIMA DSOUZA Vs. JOINT MAMLATDAR OF SALCETE
|
January 27, 1989 |
|
FREDIE ARDESHIR MEHTA Vs. UNION OF INDIA
|
August 3, 1989 |
|
G B MAHAJAN Vs. JALGAON MUNICIPAL COUNCIL
|
February 8, 1989 |
|
GAFUR BANDU MULLA Vs. KHUTUBBI MARD KONDIBA MULLA
|
December 1, 1989 |
|
GAJANAN BICU S. SARBARI Vs. STATE OF GOA AND ANOTHER
|
July 21, 1989 |
|
GAJANAN KRISHANAJI WAKANKAR Vs. MADHUKAR RAJARAM PADHYE
|
July 28, 1989 |
|
GAJANAN S O JAIRAMAS ANDHARE Vs. COMMANDANT GENERAL HOME GUARDS
|
January 2, 1989 |
|
GAJANAN S/O JAIRAMAS ANDHARE Vs. COMMANDANT GENERAL, HOME GUARDS
|
February 1, 1989 |
|
GANDHI AND CO Vs. STATE OF MAHARASHTRA
|
April 21, 1989 |
|
GANPAT KRUSHANAJI JADHAV Vs. HANSABAI MADHAVRAO KANDE DESHMUKH
|
February 7, 1989 |
|
GANPAT SANNAPPA MIRJE Vs. BHOGAWATI SAHAKARI SAKHAR KARKHANA LTD
|
April 7, 1989 |
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GANPATRAO BHIWAJI CHANDIWALE Vs. JAIBAI
|
August 1, 1989 |
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GARWARE PLASTICS AND POLYSTER LIMITED Vs. TELELINK
|
January 31, 1989 |
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GENERAL LABOUR UNION RED FLAG Vs. K M DESAI
|
October 11, 1989 |
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GENERAL SECRETARY ENGINEERING LABOUR UNION Vs. T L STEEL P LTD
|
October 4, 1989 |
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GODFREY PHILLIPS INDIA LTD Vs. UNION OF INDIA
|
June 13, 1989 |
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GODREJ AND BOYCE MFG CO PVT LTD Vs. UNION OF INDIA
|
August 7, 1989 |
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GOLCHHA ADVERTISING AGENCY Vs. STATE OF MAHARASHTRA
|
January 17, 1989 |
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GOMA TUKARAM Vs. STATE OF MAHARASHTRA
|
April 21, 1989 |
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GOPAL RAMCHANDRA POTDAR Vs. STATE OF MAHARASHTRA
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November 22, 1989 |
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GOVERNMENT OF GOA Vs. ASCANIO CASTO MARTINS
|
July 21, 1989 |
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GOVINDRAO JAIRAM BARDE Vs. SARDAR AMARJEET SINGH GURU BASHA SINGH
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December 18, 1989 |
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GRACE ODARKAR LAMPTEY Vs. L HMINGLIANA
|
November 10, 1989 |
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GRAM PANCHAYAT KARMACHARI SANGH MAHARASHTRA Vs. STATE OF MAHARASHTRA
|
February 17, 1989 |
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GRAM PANCHAYAT KATIL Vs. PRESIDING OFFICER FIRST LABOUR COURT NAGPUR
|
June 26, 1989 |
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GULAB ABDUL FAKIR Vs. SATYABHAMABAI G DESHPANDE
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September 12, 1989 |
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GULAB RADHAKISHAN BHUREWAL Vs. STATE OF MAHARASHTRA
|
January 24, 1989 |
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GYANCHAND Vs. THAWARDAS
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March 16, 1989 |
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H M DATE Vs. RAMAJI
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January 11, 1989 |
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HAMCHANDRA Vs. RAMRAO
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November 22, 1989 |
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HANNAN GULAM HUSSAIN CHAUGULE Vs. STATE OF GOA
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February 17, 1989 |
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HANUMAN DUDH UTPADAK SAHAKARI SANSTHA LTD Vs. STATE OF MAHARASHTRA
|
April 21, 1989 |
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HANUMAN VITAMINS FOODS PRIVATE LIMITED Vs. STATE OF MAHARASHTRA
|
February 16, 1989 |
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HANUMAN VITAMINS FOODS PRIVATE LTD Vs. STATE OF MAHARASHTRA
|
February 17, 1989 |
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HARAKHCHAND HANSRAJ Vs. EMERALD WOOLLEN MILLS PRIVATE LIMITED
|
February 28, 1989 |
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HARESH KUMAR & COMPANY Vs. ASSISTANT COLLECTOR OF CUSTOMS
|
January 1, 1989 |
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HARESHCHANDRA MAGANLAL Vs. UNION OF INDIA
|
August 23, 1989 |
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HARIBHAU MAHADEO REWALE Vs. GAYABAI
|
June 7, 1989 |
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HARIMAN NALLASETH ENGINEERING CO PVT LTD Vs. UNION OF INDIA
|
June 9, 1989 |
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HARISH SILK MILLS PRIVATE LIMITED Vs. UNION OF INDIA
|
June 1, 1989 |
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HARISH SILK MILLS PVT LTD Vs. UNION OF INDIA
|
July 31, 1989 |
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HARMAL PANCHAKROSHI SHIKSHAN MANDAL Vs. STATE OF GOA
|
December 21, 1989 |
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HASNABI ASLAM ALI KAPDE Vs. L HUINGLIANA
|
March 21, 1989 |
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HAWALDAR CLERK BAIDYANATH GIRI Vs. CHIEF OF ARMY STAFF INDIAN ARMY SOUTH BLOCK NEW DELHI
|
March 8, 1989 |
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HEMANAND BALKRISHNA JADHAV Vs. MALTIBAI VISHNU KARVE
|
June 5, 1989 |
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HEMANDAS J SONI Vs. I I ZARIWALLA
|
February 17, 1989 |
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HEMANT VYANKATESH AGWAN Vs. STATE OF MAHARASHTRA
|
December 4, 1989 |
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HINDUSTAN LEVER EMPLOYEES UNION Vs. STATE OF MAHARASHTRA
|
April 26, 1989 |
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HINDUSTAN LEVER LIMITED BOMBAY Vs. KASARGOD DEVIDAS RAO
|
August 21, 1989 |
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HINDUSTAN LEVER MAZDOOR SABHA Vs. HINDUSTAN LEVER LIMITED
|
September 6, 1989 |
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HIRAK GHOSH Vs. AMARENDRA NATH SINHA
|
February 16, 1989 |
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HIRALAL BHAGIRATH MARWADI AND ANOTHER Vs. VISHWANATH PARASHRAM KATEKAR AND OTHERS
|
October 6, 1989 |
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HIRAMAN DEVAJI CHAUDHARI Vs. KHATIJABAI AHSANALI BOHARI
|
October 9, 1989 |
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HOLIRAM Vs. YASHODABAI
|
October 24, 1989 |
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I C CORPORATION Vs. DAEWOO CORPORATION
|
October 27, 1989 |
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I T C LTD Vs. FOMENTO RESORTS AND HOTELS LTD
|
September 26, 1989 |
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ICHALKARANJI CO OP SPINING MILLS LTD Vs. DECCAN CO OP SOOT GIRANI KAMGAR SANGH
|
October 18, 1989 |
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IN MATTER OF APPROVAL OF SCHEME OF AMALGAMATION BETWEEN ZENITH ELECTRO SYSTEMS PRIVATE LIMITED AND ZENITH TECHNOLOGIES LIMITED ZENITH ELECTRO-SYSTEMS PRIVATE LIMITED Vs. STATE
|
November 9, 1989 |
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INDERJIT SINGH Vs. STATE OF MAHARASHTRA
|
October 16, 1989 |
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INDIAN DYESTUFF INDUSTRIES LIMITED Vs. UNION OF INDIA
|
November 27, 1989 |
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INDIAN TOBACCO COMPANY LIMITED Vs. INDUSTRIAL COURT MAH NAGPUR BENCH
|
October 25, 1989 |
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INDIRA BHALCHANDRA GOKHALE Vs. UNION OF INDIA SECRETARIAT NEW DELHI
|
September 6, 1989 |
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INDOSWE ENGINEERS PRIVATE LIMITED Vs. UNION OF INDIA
|
January 1, 1989 |
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INDUSTRIAL CABLES INDIA LIMITED Vs. BOARD OF TRUSTEES OF THE PORT OF BOMBAY
|
August 29, 1989 |
|
INSURANCE COMPANY OF THE USSR INGOSSTRAKH LTD Vs. U O I
|
July 27, 1989 |
|
INSURANCE COMPANY OF USSR (INGOSSTRAKH) LIMITED Vs. U O I
|
June 27, 1989 |
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ISHWARLAL HIRALAL GUNDERIA Vs. UNION OF INDIA
|
April 19, 1989 |
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J B A PRINTING INKS LTD Vs. UNION OF INDIA
|
December 7, 1989 |
|
J E BILMORIA AND SONS Vs. STATE OF MAHARASHTRA
|
August 1, 1989 |
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J K CHEMICALS LTD Vs. B D BORUDE
|
July 13, 1989 |
|
J R JUGELE Vs. SITABAI ATMARAM
|
January 23, 1989 |
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J T CHANRAI INDUSTRIES PVT LTD Vs. NATURAM TUKARAM BHANDALE
|
September 8, 1989 |
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J T CHANRAL INDUSTRIES PVT LTD Vs. NATURAM TUKARAM BHANDALE
|
August 8, 1989 |
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JAGANNATH KRISHNA DEDAGE Vs. STATE OF MAHARASHTRA
|
March 29, 1989 |
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JAIDABAI Vs. MOHAMMAD SHAFI MOHAMMAD ISMILE
|
October 20, 1989 |
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JAIKISHAN TARACHAND Vs. KISHANCHAND VALIRAM BULCHANDANI & OTHERS
|
August 11, 1989 |
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JAIWANT NARAYAN MAIND Vs. DATTATRAYA JAGANNATH LALE
|
January 18, 1989 |
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JAYASHREE S. NAIK AND ANOTHER Vs. PEREGRINO D COSTA
|
July 7, 1989 |
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JAYDEO YESHWANT GANGAVANE Vs. THE STATE OF MAHARASHTRA & ORS.
|
August 9, 1989 |
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JITSINGH KALIRAI ASSTT COLLR OF C EX Vs. KULBIR SINGH AHUJA
|
June 9, 1989 |
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JOAQUIM SEBASTIAO HILARIO Vs. UNION OF INDIA AND ORS.
|
October 3, 1989 |
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JOAQUIN I M DIAS Vs. R S RAVONKAR
|
October 17, 1989 |
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K B NAIK Vs. STATE OF GOA
|
October 6, 1989 |
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K G NARIMAL ALLAS N K GAJWANI Vs. INCOME TAX OFFICER
|
January 30, 1989 |
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K S ABDUL SATTAR Vs. ISSAK ADAM
|
February 10, 1989 |
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K UTTAMLAL (EXPORTS) PVT LTD Vs. UNION OF INDIA
|
June 6, 1989 |
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K V PARMESHWARAN Vs. GAYATRI CO OP HOUSING SOC LTD
|
April 28, 1989 |
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KACHARU LAKHU AHER Vs. MASJID MANDWAD DEOSTHAN
|
October 13, 1989 |
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KACHRU LAKHU AHER Vs. MASJID MANDWAD DEOSTHAN
|
October 12, 1989 |
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KAILASHNATH KRISHNARAO SABNIS & ANR. Vs. THE STATE OF MAHARASHTRA & ORS.
|
January 21, 1989 |
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KAIRA DISTRICT CO OP MILK PRODUCER UNION LIMITED Vs. U O I
|
January 1, 1989 |
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KALIRAM Vs. STATE OF MAHARASHTRA
|
February 21, 1989 |
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KALYANABASAHEB JADHAV Vs. ABASAHEB VITHALRAO JADHAV
|
September 13, 1989 |
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KALYANJI HANSRAJ Vs. KAMINI A AGRAWAL
|
June 6, 1989 |
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KAMA Vs. STATE OF MAHARASHTRA
|
March 27, 1989 |
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KAMAL SHIVSHANKAR CHAWRIYA Vs. STATE OF TAMIL NADU
|
November 15, 1989 |
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KAMALABAI KHANDERAO THETE SOU Vs. KHANDERAO MURLIDHAR THETE
|
January 24, 1989 |
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KAMALUDDIN MOHD AMIN SIDDIQUE Vs. N E CHAWDA
|
January 12, 1989 |
|
KAMAT HOLIDAY RESORTS PRIVATE LIMITED Vs. UNION OF INDIA
|
April 28, 1989 |
|
KAMLAKSHI FINANCE CORPORATION LTD Vs. UNION OF INDIA
|
October 19, 1989 |
|
KANNAYA DEVJIBHAI BORISA Vs. STATE OF MAHARASHTRA
|
September 28, 1989 |
|
KAPADIA K D Vs. COMMISSIONER OF INCOME TAX
|
October 6, 1989 |
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KARIMABAD CO OPERATIVE HOUSING SOCIETY Vs. STATE OF MAHARASHTRA
|
February 21, 1989 |
|
KARNA Vs. STATE OF MAHARASHTRA
|
March 27, 1989 |
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KARVENAGAR SAHAKARI GRIHA RACHANA SANSTHA MARYADIT Vs. STATE OF MAHARASHTRA
|
February 27, 1989 |
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KASHIBAI Vs. DAGDU BASLING KORPE
|
July 5, 1989 |
|
KASHINATH V GAUNS; KADAMBA TRANSPORT CORPORATION WORKERS UNION Vs. KADAMBA TRANSPORT CORPORATION LIMITED; UNDER SECRETARY, INDUSTRIES & LABOUR; STATE OF GOA; UNION OF INDIA
|
February 1, 1989 |
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KAVITA EXPORTS PRIVATE LIMITED Vs. UNION OF INDIA
|
April 10, 1989 |
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KENJI TAMIYA Vs. STATE OF MAHARASTRA
|
August 31, 1989 |
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KESHAV Vs. STATE OF MAHARASHTRA
|
April 5, 1989 |
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KHANBHAI ESOOF BHAI Vs. UNION OF INDIA
|
February 16, 1989 |
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KHANQAH KADIRA TRUST Vs. SHEVANTABAI
|
July 18, 1989 |
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KHATIJABAI UMAR ABDUL KARIM Vs. ZARINABEGAM CHIRAGDIN
|
February 21, 1989 |
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KHIMBHADHUR PAISHIRAM THAPA Vs. STATE OF MAHARASHTRA
|
January 24, 1989 |
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KHIMBHADHUR PALSHIRAM THAPA Vs. STATE OF MAHARASHTRA
|
February 14, 1989 |
|
KHUSHAL Vs. STATE OF MAHARASHTRA
|
April 25, 1989 |
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KIRLOSKAR CUMMINS LIMITED Vs. UNION OF INDIA
|
September 7, 1989 |
|
KISAN Vs. STATE OF MAHARASHTRA
|
June 12, 1989 |
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KISHANLAL S O GIRDHARLAL DAYAMA Vs. PARWATIBAI
|
September 5, 1989 |
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KISHORE H DESAI Vs. LILAWATI VIRJI CHHEDA
|
December 11, 1989 |
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KISHORE S O JUMMA TUDLAT Vs. BRIJLAL S O SHIOLAL JAISWAL
|
September 9, 1989 |
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KOLHAPUR DISTRICT GRANULATED FERTILISER CO-OPERATIVE FACTORY LIMITED Vs. GOVERNMENT OF INDIA
|
September 20, 1989 |
|
KOLHAPUR MOTOR TRANSPORT PRODUCERS AND CONSUMERS CO OPERATIVE SOCIETY LIMITED Vs. RAMCHANDRA MAHIPATRAO RANE
|
September 2, 1989 |
|
KOLHAPUR MPTOR TRANSPORT PRODUCERS AND CONSUMERS CO OPERTIVE SOC LTD Vs. RAMCHANDRA MAHIPATRAO RANE
|
February 10, 1989 |
|
KRISHNA G NAIK BORKAR Vs. KADAMBA TRANSPORT CORPN LTD
|
January 11, 1989 |
|
KRISHNA WOOLLEN MILLS P LTD Vs. CONTROLLER OF IMP AND EXP
|
April 21, 1989 |
|
KRISLON TEXTURISER PVT LTD Vs. UNION OF INDIA
|
June 14, 1989 |
|
KUMANLAL NAGINDAS THAKKAR Vs. HARIBHAU GOVIND RAUT
|
June 27, 1989 |
|
KUSUM BAPURAO DHONRE Vs. STATE OF MAHARASHTRA
|
September 27, 1989 |
|
L N PAREIRA Vs. RAMESH MAHADEV GAIKWAD
|
July 26, 1989 |
|
LACHMANSINGH RAMSINGH SIKH Vs. STATE OF MAHARASHTRA
|
December 20, 1989 |
|
LALCHAND HIRECHAND Vs. UNION OF INDIA
|
December 20, 1989 |
|
LALITA D NADKARNI Vs. S G PUNJABI
|
August 25, 1989 |
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LAXMAN PIRAJI KUMBHAR Vs. RAHNABAI SHAIKH FARID
|
July 19, 1989 |
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LAXMANRAO DAUJI CHUNARKAR Vs. STATE OF MAHARASHTRA
|
February 28, 1989 |
|
LAXMI KAMESHWARI CO OP HOUSING SOC LTD Vs. LAXMI N GUNJIKAR
|
February 7, 1989 |
|
LUCY S DSOUZA Vs. STATE OF GOA
|
December 4, 1989 |
|
M ABDULLA Vs. JT SECRETARY TO GOVT OF INDIA NEW DELHI
|
July 11, 1989 |
|
M J TALEGAONKAR Vs. TEJOOMAL LAKHMICHAND NARANG
|
July 12, 1989 |
|
M P MUSTAFA Vs. SECRETARY PREVENTIVE DETENTION TO THE GOVERNMENT OF MAHARASHTRA
|
September 18, 1989 |
|
M.B. DESHMUKH (MRS.) Vs. THE PRINCIPAL SHRIAN ZEDBUKE MAHAVLDYALAYA & ORS.
|
February 21, 1989 |
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M/S. CREATIVE CHEMICALS PVT. LTD. Vs. M/S. BALBIR SINGH & CO.
|
February 1, 1989 |
|
M/S. NOELCON Vs. M/S. MAHAN BUILDERS
|
July 17, 1989 |
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MACHHINDRA PANDURANG CHAVAN Vs. STATE OF MAHARASHTRA
|
April 13, 1989 |
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MADANLAL MANEKCHAND SHARMA Vs. RESERVE BANK OF INDIA
|
August 1, 1989 |
|
MAHADEO Vs. RAGHOBA
|
August 21, 1989 |
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MAHADEO S O RAMCHANDRA KADUSKAR Vs. PUNJABRAO KRISHI VIDYAPEETH
|
January 17, 1989 |
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MAHARASHTRA ASBESTOS PRIVATE LIMITED Vs. STATE OF MAHARASHTRA
|
September 7, 1989 |
|
MAHARASHTRA STATE FINANCIAL CORPORATION Vs. AMAR SEA FOODS AND MANERKAR FISHERIES PRIVATE LTD
|
September 13, 1989 |
|
MAHARASHTRA STATE ROAD TRANSPORT CORPN Vs. TULSABAI TUKARARA KADAVE
|
June 20, 1989 |
|
MAHARASHTRA STATE ROAD TRANSPORT CORPORATION BOMBAY Vs. PUSHPABEN
|
April 25, 1989 |
|
MAHARASHTRA STATE TEXTILE CORPORATION LIMITED Vs. VASUDEO VINAYAK JOSHI
|
September 13, 1989 |
|
MAHIBUB GHUDUBHAI SILEDAR Vs. HANMANTRAO NILAPPA PATIL
|
June 26, 1989 |
|
MAKARAND KRISHNAJI JOSHI Vs. SADASHIV VITHAL JOSHI
|
October 4, 1989 |
|
MALERIA OFFICER, FULE BHAVAN, MEWALA COMPOUND, DHULE Vs. DATTARAYA BABURAO BANSINGH
|
July 11, 1989 |
|
MALERIA OFFICER, MEWALA COMPOUND, PAROLA ROAD, DHULE Vs. SHRI DATTATRAYA BABURAO BAN SINGH
|
July 17, 1989 |
|
MALSHIRAS TALUKA RASHTRIYA SAKHAR KAMGAR SANGH Vs. SASWAD MALL SUGAR FACTORY LTD
|
August 10, 1989 |
|
MAMRAJ FULCHAND VERMA AND OTHERS Vs. RAMRATAN DHUNNARAM GUPTA AND OTHERS
|
December 11, 1989 |
|
MANDAKATHINGAL ABDULLA Vs. JOINT SECRETARY TO THE GOVT OF INDIA MINISTRY OF FINANCE DEPT OF REVENUE NEW
|
July 11, 1989 |
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MANECKLAL PREMCHAND DECD Vs. COMMISSIONER OF INCOME TAX
|
September 22, 1989 |
|
MANGAL SARJERAO BHARATE Vs. A B BHANGRE
|
July 26, 1989 |
|
MANIK SHRIRANG GAIKWAD Vs. STATE OF MAHARASHTRA
|
April 28, 1989 |
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MANISHA Vs. PRAMOD
|
September 27, 1989 |
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MANNAPPA RANA PATIL Vs. NARSINGRAO GANPATRAO DALAVI
|
November 29, 1989 |
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MANOHAR RAMCHANDRA MANAPURE Vs. STATE OF MAHARASHTRA
|
October 17, 1989 |
|
MANOHAR SATRAMDAS AGICHA Vs. STATE OF MAHARASHTRA
|
November 28, 1989 |
|
MANSUKHLAL CHHAGANLAL DESAI BOMBAY Vs. UNION OF INDIA
|
February 21, 1989 |
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MANSUKHLAL RAICHAND SHAH Vs. RAMCHANDRA PRABHU DESSAI
|
January 16, 1989 |
|
MARATHAWADA UNIVERSITY Vs. KISHEN BABULAL JIWANLAL
|
January 29, 1989 |
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MARATHWADA BANJARA JAGRATI SANGHATANA Vs. STATE OF MAHARASHTRA
|
March 31, 1989 |
|
MAROTI Vs. KUSUM
|
June 13, 1989 |
|
MAROTIRAO BHAVRAO Vs. KASHINATH SINGH GANGUSINGH RAUT
|
December 4, 1989 |
|
MATHAPPILAKKAL MOHAMED KASIM Vs. ASSISTANT SECRETARY TO THE GOVERNMENT OF MAHARASHTRA AND OTHERS
|
September 22, 1989 |
|
MAY AND BAKER INDIA LIMITED Vs. UNION OF INDIA
|
June 21, 1989 |
|
MAZGAON DOCK LIMITED Vs. ASSOCIATION OF ENGINEERING
|
September 7, 1989 |
|
MESSRS. ZAVERCHAND BHURABHAI & COMPANY Vs. DAMABHAI VISHRAM
|
June 27, 1989 |
|
MISRIBAI RAMKUMAR PANDIT Vs. CHANDRAHAS NARAYAN SHETTY
|
January 11, 1989 |
|
MOHAMED ALI UMAR MUSA Vs. PESI D POCHA
|
June 22, 1989 |
|
MOHAMMED ABDUL RAZAAQ SIDDIQUI REHMAN SIDDIQUI Vs. STATE OF MAHARASHTRA
|
August 19, 1989 |
|
MOHAN RUPA GHEGAD Vs. STATE OF MAHARASHTRA
|
November 29, 1989 |
|
MOHD KUTUBUDDIN Vs. NOORE NAZAR
|
April 27, 1989 |
|
MOOSA HYDER Vs. ASSISTANT COLLECTOR OF CUSTOMS
|
January 1, 1989 |
|
MORARJEE GOCULDAS SPG AND WVG COMPANY LIMITED Vs. DAS M M IAC
|
July 17, 1989 |
|
MORARJEE GOCULDAS SPINING AND WEAVING CO LTD Vs. M M DAS INSPECTING ASSISTANT COMMISSIONER
|
March 17, 1989 |
|
MORESHWAR MAHADEO WAKHARE Vs. NANA ALIAS ANYANESHWAR BORADE
|
December 15, 1989 |
|
MUNICIPAL COUNCIL KINWAT Vs. MALEKBAI
|
January 19, 1989 |
|
MUNICIPAL COUNCIL, AMRAVATI Vs. SHRIRAM SHALIGRAM MALVIYA
|
April 17, 1989 |
|
MURLIDHAR BHAGWANDAS AND CO Vs. COMMISSIONER OF INCOME TAX
|
September 15, 1989 |
|
N L MEHTA CINEMA ENTERPRISES PRIVATE LIMITED Vs. PRAVINCHANDRA P MEHTA
|
January 13, 1989 |
|
NAGRIK VIKAS PARISHAD Vs. STATE OF MAHARASHTRA
|
September 13, 1989 |
|
NAGUESHCHANDRA SITARAM NAIK Vs. SMT. XACUNTALA MEENCAR
|
August 23, 1989 |
|
NAKUL GURAV Vs. MAZANIA OF TEMPLE OF MAHALSA OF MARDOL
|
February 6, 1989 |
|
NAMDEO S O MAROTI GABHANE Vs. MONABAI
|
February 3, 1989 |
|
NANDKUMAR ALIAS NANDU LAXMAN DESAI Vs. COMMISSIONER OF POLICE GREATER BOMBAY
|
April 13, 1989 |
|
NANDKUMAR S O MADHUKARRAO GIRME Vs. UNION OF INDIA
|
March 21, 1989 |
|
NANDLAL HIRALAL GUPTA Vs. NARAYAN DILLIDAS SAHU
|
February 17, 1989 |
|
NANDLAL VITHALDAS Vs. COMMISSIONER OF INCOME TAX
|
June 30, 1989 |
|
NARAIN SINGH YADAV Vs. DEPUTY CHIEF CONTROLLER OF IMPORTS AND EXPORTS
|
November 23, 1989 |
|
NARAYAN Vs. LAKSHMI
|
April 1, 1989 |
|
NARAYAN D SHETTY Vs. STATE OF MAHARASHTRA
|
August 19, 1989 |
|
NARAYAN DAWAL PATIL Vs. MOHAMMAD ASGAR MOHAMAD HANIF
|
January 13, 1989 |
|
NARAYAN DEOJI KOLI Vs. STATE OF MAHARASHTRA
|
November 23, 1989 |
|
NARAYANDAS S O GOPIKISAN SARDA Vs. INDIAN BANK
|
July 21, 1989 |
|
NARENDRA MAFATLAL MEHTA Vs. CHIEF CONTROLLER OF IMPS AND EXPS
|
August 10, 1989 |
|
NARENDRA MAFATLAL MEHTA Vs. DY CHIEF CONTROLLER OF I AND E
|
October 11, 1989 |
|
NARGIS M BALDIWALA Vs. SAWANT M N SECOND ITO
|
July 21, 1989 |
|
NARGIS M BALDIWALA Vs. M N SAWANT SECOND ITO
|
March 21, 1989 |
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NARIMAN ASPANDIAR IRANI Vs. ADI MERWAN IRANI
|
June 20, 1989 |
|
NAVABHARAT Vs. NAGPUR UNION OF WORKING JOURNALISTS
|
April 21, 1989 |
|
NAVABHARAT PRESS Vs. NAGPUR UNION WORKING JOURNALISTS
|
July 21, 1989 |
|
NAVSAJI Vs. INDUBAI
|
June 29, 1989 |
|
NAZAMUNNISSA SHAUKAT ALI Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY
|
April 28, 1989 |
|
NEMICHAND BHIKAMCHAND JAIN Vs. COLLECTOR OF CUSTOMS
|
January 1, 1989 |
|
NETAJI VIDYA VIKAS MANDAL MOHOL Vs. STATE OF MAHARASHTRA
|
August 31, 1989 |
|
NEW GREAT INSURANCE CO OF INDIA LIMITED Vs. COMMISSIONER OF INCOME TAX
|
September 7, 1989 |
|
NEW INDIA INDUSTRIES LIMITED Vs. UNION OF INDIA
|
November 27, 1989 |
|
NEW PLASTOMERS INDIA LTD Vs. UNION OF INDIA
|
January 11, 1989 |
|
NIMESH K THAKKAR Vs. OFFICIAL LIQUIDATOR
|
November 30, 1989 |
|
NIRMALA Vs. KULDEEP SINGH
|
January 16, 1989 |
|
NOORMOHAMED AND SONS Vs. INDIAN OVERSEAS BANKS
|
June 29, 1989 |
|
NOSHIR SHAPURJI DHABHAR Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY
|
March 16, 1989 |
|
NOSHIR SHAPURJI DHABHAR Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY
|
March 17, 1989 |
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OIL AND NATURAL GAS COMMISSION Vs. WESTERN COMPANY OF NORTH AMERICA
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March 23, 1989 |
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OLGA DSOUZA Vs. BOARD OF TRUSTEES OF THE PORT OF MARMUGAO
|
September 13, 1989 |
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ORIENT SYNTEX LTD Vs. ASSISTANT COLLECTOR OF C EX
|
December 21, 1989 |
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ORIENTAL FIRE AND GENERAL INSURANCE COMPANY LIMITED Vs. RAJRANI
|
April 28, 1989 |
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ORIENTAL INS. CO. LTD Vs. CHIMAJIRAO KANHOJIRAO SHIRKE
|
June 19, 1989 |
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ORKAY SILK MILLS PVT LTD Vs. UNION OF INDIA
|
June 29, 1989 |
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P S VAGHANI Vs. I O NARCOTICS CONTROL BUREAU
|
December 6, 1989 |
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PADUBIDRI PATTABHIRAM BHAT Vs. SHAMRAO VITHAL CO OPERATIVE BANK LIMITED
|
March 31, 1989 |
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PANDHARINATH RUPAJI PARDESHI & ORS. Vs. THE CHAIRMAN & ORS.
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February 16, 1989 |
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PANDIT DIGAMBAR PAWAR & ORS. Vs. STATE OF MAHARASHTRA & ORS.
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February 6, 1989 |
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PANDURANG Vs. SHAMSUNDER
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January 21, 1989 |
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PANDURANG NARAYANDAS SARDA Vs. SUBHASH GOPAL CHANGALE
|
April 1, 1989 |
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PANDURANG TRIMBAK YEOLE Vs. PERSONNEL OFFICER HINDUSTAN AERONAUTICS LTD
|
September 22, 1989 |
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PANPOI DHARMAL SANSTHANDHATRA KENDRA Vs. BHAGWANT
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July 18, 1989 |
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PARISAR AN ORGANISATION Vs. STATE OF MAHARASHTRA
|
September 8, 1989 |
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PARLE BOTTLING CO PVT LTD Vs. REGIONAL DIR EMPLOYEES STATE INSURANCE CORPN
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January 10, 1989 |
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PARMATMA EKA SEWAK NAGRIK SAHAKARI BANK LTD. Vs. DASHRATHJI S/O PANDURANGI MOHADEKAR
|
April 1, 1989 |
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PAWAN KUMAR GOYAL Vs. UNION OF INDIA
|
August 29, 1989 |
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PERFECT PAPER AND STEEL CONVERTER PVT LTD Vs. BOMBAY NATIONAL GENERAL WORKERS UNION
|
February 27, 1989 |
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PETRON ENGINEERING CONSTRUCTION PRIVATE LIMITED Vs. INCOME TAX OFFICER
|
June 8, 1989 |
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PETRON ENGINEERING CONSTRUCTION PVT LTD Vs. INCOME-TAX OFFICER
|
June 8, 1989 |
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PHARMED PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
|
October 4, 1989 |
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PRABHAKAR GOVINDRAO BOKADE Vs. MANGALA PRABHAKAR BOKADE
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October 26, 1989 |
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PRABHAKAR MAHADEO Vs. STATE OF GOA
|
February 21, 1989 |
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PRABHAKAR MAHADEO PAKALE Vs. UNION OF INDIA
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September 19, 1989 |
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PRABHAKAR N SHETTY Vs. STATE OF MAHARASHTRA
|
December 19, 1989 |
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PRABHULAL CHHOGALAL MANDORE Vs. BASTIRAM HIMATRAM BHUTADA
|
September 11, 1989 |
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PRAJESH SHANTILAL VAGHANI Vs. INTELLIGENCE OFFICER NARCOTICS CONTROL BUREAU BOMBAY
|
December 6, 1989 |
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PRAKASH ALBERT PETER Vs. HINDUSTAN TRANSMISSION PRODUCTS LTD. & ORS.
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January 27, 1989 |
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PRAKASH KUTLK CHOUDHARY Vs. THE COLLECTOR OF DHULE, & ORS.
|
February 17, 1989 |
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PRAKASH MANSUKHLAL TURAKHIA Vs. NAREN T SHAH
|
February 3, 1989 |
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PRAKASH SITARAM SHELAR Vs. STATE OF MAHARASHTRA
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September 15, 1989 |
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PRAKATI SYNTHETICS LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
October 9, 1989 |
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PRALHAD AGENCY Vs. RAMDHANLAL
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October 4, 1989 |
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PRAMODINI PURUSHOTTAM Vs. STATE OF MAHARASHTRA
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November 18, 1989 |
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PRASAD SPINNERS PVT LIMITED Vs. UNION OF INDIA
|
December 14, 1989 |
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PREMSINGH SADORASINGH LABANA Vs. STATE OF MAHARASHTRA
|
March 15, 1989 |
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PUNJAB NATIONAL BANK Vs. GANPAT LAXMAN KADAM
|
April 20, 1989 |
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PURUSHOTTAM Vs. AVINASH VASUDEO JAVDEKAR
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September 7, 1989 |
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QAZI MOHOMED HANIF Vs. MUMTAZ BEGUM
|
August 16, 1989 |
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QUADRI SYED ABDUL GAFFIAR Vs. STATE OF MAHARASHTRA
|
February 3, 1989 |
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R B RAJPUT Vs. HIRALAL BHAGWANDAS RAJPUT
|
October 13, 1989 |
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R J MEHTA PRESIDENT ENGINEERING MAJDOOR SABHA Vs. GOVIND RAMCHANDRA NADKARNI
|
March 13, 1989 |
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R K JADHAV Vs. STATE OF MAHARASHTRA
|
February 21, 1989 |
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R K SYNTHETICS AND FIBRES PVT LTD Vs. ASSTT COLLECTOR OF CUSTOMS
|
April 24, 1989 |
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R M S EXHIBITORS Vs. C P PICTURES (PVT ) LTD
|
August 30, 1989 |
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R N KAKER DEPUTY DIRECTOR N C B Vs. SHABBIR FIDAHUSEIN
|
February 22, 1989 |
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RAGBURAI R TAMBA Vs. UNION OF INDIA; CHIEF ENGINEER; EXECUTIVE ENGINEER
|
June 6, 1989 |
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RAISAHEB REKHCHAND MOHOTA SPINNING AND WEAVING MILLS P LTD Vs. EMPLOYEES STATE INSURANCE CORPORATION
|
October 18, 1989 |
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RAJAMMA JOSE Vs. UNION OF INDIA & ORS.
|
February 21, 1989 |
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RAJARAM GOVIND BABRE Vs. SHANTABAI RAJARAM BABRE
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April 27, 1989 |
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RAJASAHEB S/O BALBHADRA GOYENKA Vs. AJABRO S/O BAPURAO MAHALLE
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February 9, 1989 |
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RAJENDRA DAMODAR VAITY Vs. HEMANT KARKARE
|
June 27, 1989 |
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RAJENDRA RAGHUNATH KHADKE Vs. STATE OF MAHARASHTRA
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February 3, 1989 |
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RAJESH ARJUNBHAI PATEL Vs. STATE OF MAHARASHTRA
|
July 31, 1989 |
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RAJNI Vs. RAMESH AND ANOTHER
|
July 26, 1989 |
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RAJYA PARIWAHAN YANTRIK KAMGAR SANGHATANA MAHARASHTRA RAJYA Vs. REGIONAL MANAGER MAHARASHTRA STATE ROAD TRANSPORT CORPORATION
|
April 26, 1989 |
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RAM SADASHIV SHINDE Vs. KHANDERAO CHINTAMAN PANSE
|
September 6, 1989 |
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RAMA NAGO KUMBHAR Vs. STATE OF MAHARASHTRA
|
April 4, 1989 |
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RAMAKANT GANPATI POTDAR Vs. MADHAV GANESH DIXIT
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March 28, 1989 |
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RAMBHAU ANANDRAO KEDAR Vs. STATE OF MAHARASHTRA
|
November 18, 1989 |
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RAMCHANDRA DAMODAR SOMAN Vs. PRABHAKAR YESHWANT TONPE
|
July 11, 1989 |
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RAMCHANDRA DATTATRAYA GANDHI Vs. PUSHPABAI MANOHAR SHETH
|
November 6, 1989 |
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RAMCHANDRA MAROTRAO AVACHAT Vs. COLLECTOR NAGPUR DIST NAGPUR
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April 21, 1989 |
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RAMCHANDRA SHANKAR GHONE Vs. STATE OF MAHARASHTRA
|
August 7, 1989 |
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RAMCHANDRA SHANKAR GHONE Vs. STATE OF MAHARASHTRA
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July 8, 1989 |
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RAMCHANDRA SHIVRAM KODRE Vs. BHIKA ALIAS BHIKUJI LAXMAN KAMBLE
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November 17, 1989 |
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RAMESH NARAYAN MAHAJAN Vs. HARI GANESH PANDIT
|
June 7, 1989 |
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RAMESH ROSHANLAL SHETHI Vs. KURLA KAMGAR CO OP HOUSING SOC LTD
|
February 4, 1989 |
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RAMJI TATOBA PATIL SINCE DEAD Vs. NILKANTH DATTATRAYA GADAVE
|
February 7, 1989 |
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RAMNIKLAL A GANDHI Vs. R R BHAVSAR
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September 19, 1989 |
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RAMNIVAS MAHAVEERPRASAD GUPTA Vs. GOVINDDAS BHARUBKAS KARNANI
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October 24, 1989 |
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RAMRAO S O BALA ZHALTE Vs. STATE OF MAHARASHTRA
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June 29, 1989 |
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RAMSINGH SITARAM CHAVAN Vs. STATE OF MAHARASHTRA
|
February 16, 1989 |
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RAMUMAL SOMUMAL SINDHI Vs. KANTIBAI
|
July 27, 1989 |
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RANADIP SHIPPING AND TRANSPORT CO PVT LTD Vs. COLLR OF CUSTOMS
|
March 10, 1989 |
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RANASING BALLARAM PARDESHI Vs. RATANLAL MANIKCHAND SHAH
|
June 23, 1989 |
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RANDIP SHIPPING AND TRANSPORT CO PRIVATE LIMITED Vs. COLLECTOR OF CUSTOMS
|
January 1, 1989 |
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RASHTRLYA SHIKSHAN MANDAL Vs. SAMBHAJI NARAYAN BHAVASAR & ORS.
|
January 16, 1989 |
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RATNAGIRI DISTRICT CENTRAL CO OPERATIVE BANK LIMITED Vs. DINKAR KASHINATH WATVE
|
March 29, 1989 |
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RATNAKAR GOVIND PARAB Vs. COLLECTOR OF GOA
|
October 13, 1989 |
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RAVI SUDHAKARRAO NARSIKAR Vs. MAHARASHTRA STATE SECONDARY AND HIGHER SECONDARY EDUCATION BOARD AURANGABAD DIVISIONAL BOARD
|
January 17, 1989 |
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RAVINDRA SAHADEO SONAWANE Vs. DEAN GRANT MEDICAL COLLEGE BOMBAY
|
March 30, 1989 |
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RAZIA BEGAM SK GHOSE Vs. SK GHOUSE
|
September 25, 1989 |
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REHANA ABDULLA Vs. K L VERMA
|
June 14, 1989 |
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RENUSAGAR POWER COMPANY Vs. GENERAL ELECTRIC COMPANY
|
October 12, 1989 |
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RIZWAN AHMED JAVED SHAIKH Vs. JAMMAL PATEL S I
|
August 11, 1989 |
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ROBIN Vs. V K SARAF BOMBAY
|
July 28, 1989 |
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ROOPRAO SINGH WASUDEO KIRAD Vs. SURAJMAL SINGH LACCHIRAMSINGH
|
July 31, 1989 |
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ROUSSEL PHARMACEUTICALS INDIA LTD Vs. UNION OF INDIA
|
February 21, 1989 |
|
RUKHAM Vs. SUB
|
September 15, 1989 |
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RUKMAKAR B PATRA Vs. DIRECTOR OF EDUCATION
|
July 18, 1989 |
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RUPA DULICHAND KHARE Vs. DISTRICT MAGISTRATE JALNA
|
August 21, 1989 |
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RUPCHAND MULTANCHAND MUNOT Vs. KANYALAL MOHANLAL SONI
|
February 6, 1989 |
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RUSTAM ARDESHIR GAGRAT Vs. NR
|
September 21, 1989 |
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S D NAGDEVE Vs. SUDHAKAR R BURANGE
|
March 15, 1989 |
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S G PHARMACEUTICALS DIVISION OF AMBALA SARABHAI ENTERPRISES LTD Vs. U D PADEMWAR
|
August 7, 1989 |
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S H KARKHANIS Vs. LALITA
|
April 13, 1989 |
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S P JADAV AND 3 OTHERS; GOVIND G HEGDE AND 4 OTHERS Vs. STATE OF GOA AND 34 OTHERS; STATE OF GOA AND 4 OTHERS
|
November 24, 1989 |
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S P TRIVEDI Vs. CHANDRAKALA TRIVEDI
|
June 27, 1989 |
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S PANDIT Vs. STATE OF MAHARASTRA
|
August 17, 1989 |
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SADANAND Vs. SULOCHNA
|
January 12, 1989 |
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SADANAND SAHADEO RAWOOL Vs. SULOCHANA SADANAND RAWOOL
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December 1, 1989 |
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SADASHIV DATTATRAY SONAR ALIAS CHANDGADKAR Vs. LAXMAN GOPAL TAKKEKAR
|
April 5, 1989 |
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SADEQ JAFFER MOHSEN AL QAIDOOM Vs. ASSTT COLLR OF CUSTOMS
|
January 1, 1989 |
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SAHYADRI SAHAKARI BANK LTD Vs. STATE OF MAHARASHTRA
|
February 20, 1989 |
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SALZGITTER INDUSTRIE BAU GMBH Vs. COMMISSIONER OF INCOME TAX
|
November 27, 1989 |
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SANDEEP PAL DESSAI Vs. FELICIANA TOMACINBA
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July 7, 1989 |
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SANJAY KUMAR Vs. STATE OF MAHARASHTRA
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July 19, 1989 |
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SANJAY MANMAL SANGHAVI Vs. STATE OF MAHARASHTRA
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July 26, 1989 |
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SANT JOGINDER SINGH KISHINSINGH Vs. STATE OF MAHARASHTRA
|
February 8, 1989 |
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SANTOSH MAHADEO TALAK Vs. BABAL ANANT POROBO DESAI
|
January 27, 1989 |
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SARAMMA VARGHESE Vs. SECRETARY PRESIDENT S I C E S SOCIETY
|
September 7, 1989 |
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SARITA Vs. STATE OF MAHARASHTRA
|
April 13, 1989 |
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SARLA PRABHAKAR WAGHMARE Vs. STATE OF MAHARASHTRA
|
April 10, 1989 |
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SATHYANARAYAN RAMJILAL MEHADIA Vs. STATE OF MAHARASHTRA
|
August 10, 1989 |
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SATYABHAMABAI BALAJI KITEY DECD Vs. PANDURANG MAROTRAO PAWAR
|
March 31, 1989 |
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SATYABHAMABAI W D BALAJI KITE Vs. PANDURANG MAROTRAO PAWAR
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July 31, 1989 |
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SAU ANURADHA R KSHIRSAGAR Vs. STATE OF MAHARASHTRA
|
December 12, 1989 |
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SAVE MORESHWAR DINA NATH Vs. SHANTARAM KALE
|
June 21, 1989 |
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SEBASTEAO VALENTE FERNANDES Vs. PAULINA ROMANA FERNANDES
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August 3, 1989 |
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SECRETARY COMMUNICATION MINISTRY GOVERNMENT OF INDIA DEPARTMENT OF POST AND TELEGRAPH NEW DELHI Vs. RAMRAO ALIAS RAMDAS
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October 23, 1989 |
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SEVERINA RIBEIRO ALIAS CARDINHO Vs. UNION OF INDIA
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August 28, 1989 |
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SHAIK HAROON Vs. ANAND MAHADEV NAIK
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January 12, 1989 |
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SHAKIRBHAI S O MAKBUL HUSSAIN Vs. TAHERA BEGUM WINDOW OF MOHMAD
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February 7, 1989 |
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SHAKUNTALA Vs. MAHESH ATMARAM BADLANI
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February 21, 1989 |
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SHAKUNTALA Vs. VITHALRAO AKARAM NAVKAR
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September 27, 1989 |
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SHAMBA KHULU GAUDO Vs. LADU MENGO ZALMI
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August 17, 1989 |
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SHAMIM REHMATKHAN Vs. V K SARAF
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April 7, 1989 |
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SHAMKANT TUKARAM NAIK Vs. DAYANABAI SHAMSAN DIGHODKAR
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February 21, 1989 |
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SHANKAR DAGADU BAKADE Vs. BAJIRAO BALAJI DARWATKAR
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December 13, 1989 |
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SHANTABAI Vs. STATE OF MAHARASHTRA
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November 9, 1989 |
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SHANTABAI MORESHWARRAO HINGNEKAR Vs. MARIAMBI ABDUL WAKIL KAZI
|
January 24, 1989 |
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SHANTARAM SHIEGAONKAR Vs. LAND ACQISITION OFFICER
|
November 23, 1989 |
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SHANTILAL MISRILAL CHHAJED Vs. SADASHIV MURLIDHAR RATNAPARKHI
|
January 19, 1989 |
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SHARAD MUKUNDA PATIL Vs. STATE OF MAHARASHTRA
|
June 14, 1989 |
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SHASHIBALA NAIR Vs. INTELLIGENCE OFFICER NARCOTICS CONTROL BUREAU
|
August 3, 1989 |
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SHEHNAZ SANANH ANDISH Vs. ASSISTANT COLLECTOR OF CUSTOMS
|
November 16, 1989 |
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SHEKHAR SHANTARAM PAWASKAR Vs. V K SARAF
|
June 14, 1989 |
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SHESHRAO S O DAULATRAO RAUT Vs. STATE OF MAHARASHTRA
|
April 21, 1989 |
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SHETKARI SAHAKARI SANGH LIMITED Vs. COMMISSIONER OF INCOME TAX
|
September 8, 1989 |
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SHINGOTE PROCESSED FOODS P LTD Vs. CHIEF CONTLR OF IMP AND EX
|
April 3, 1989 |
|
SHIVAJI BAHURAO KHILARI Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY
|
September 14, 1989 |
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SHIVDAYAL BIHARILAL GUPTA Vs. MOHANLAL VANJRAJ SHAH
|
June 20, 1989 |
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SHRAWAN KUMAR UBHALE Vs. SAU DURGA SHRAWAN UBHALE
|
April 22, 1989 |
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SHRI FILOMONO FERRAO & ORS. Vs. SHRI JESQUIM SANTANA FERRAO & ANR.
|
September 18, 1989 |
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SHRI SADGURU T. SENVONDENKAR & ORS. Vs. SMT. JOAQUINA FERNANDES
|
August 28, 1989 |
|
SHRIKRUSHNA NILKANTHA NAIK SINCE DECEASED BY LEGAL REPRESENTATIVES CHANDRAKALABAI W/O NILKANTH NAIK AND OTHERS Vs. MANGO SHIOJI LENDE AND OTHERS
|
August 31, 1989 |
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SHRIKRUSHNA SADASHIV DHAMANKAR Vs. NASIK MERCHANTS CO OPERATIVE BANK LIMITED
|
October 27, 1989 |
|
SHRINIVAS Vs. UNION BANK OF INDIA
|
February 6, 1989 |
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SHRIRAM GOVIND MATAPURKAR Vs. V S JAIN
|
December 5, 1989 |
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SHRIRAM VISHRAM MARATHE Vs. PITAMBAR GOVINDA PATIL
|
July 13, 1989 |
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SIRAJ SAHEBJI MUJAWAR Vs. ROSHAN SIRAJ MUJAWAR
|
April 3, 1989 |
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SITAL KUMAR DIVKAR Vs. STATE OF GOA
|
December 18, 1989 |
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SITARAM BALAJI PAUNIKAR Vs. GYARSILAL RAMAJILAL AGRAWAL
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January 20, 1989 |
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SITARAM S O BALIRAMJI BRAMHANE Vs. RAGHO S O BALIRAMJI BRAMHANE
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January 25, 1989 |
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SMITA DILIP RANE Vs. DILIP DATTARAM RANE
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October 9, 1989 |
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SMT. BHAGAM ANANT SHIRODKAR Vs. SHRI BASEARA VITOLA SINAI VAGLO & OTHERS
|
February 28, 1989 |
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SOHANLAL SHANTILAL AND BROS Vs. UNION OF INDIA
|
December 7, 1989 |
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SOPAN BHAGWAN KINAGE Vs. DIRECTOR OF EDUCATION PUNE
|
September 7, 1989 |
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STANDARD MILLS COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
|
September 7, 1989 |
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STATE Vs. GAJANAN P NAIK
|
August 3, 1989 |
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STATE BANK OF INDIA Vs. MARIO CABREL E SA.
|
February 23, 1989 |
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STATE OF MAHARASHTRA Vs. KISHORE ANNAJI CHAWADE
|
January 30, 1989 |
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STATE OF MAHARASHTRA Vs. HONOURABLE MR M H KANIA THE HONBLE THE CHIEF JUSTICE HIGH COURT OF JUDICATURE AT BOMBAY
|
August 31, 1989 |
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STATE OF MAHARASHTRA Vs. NARBHERAM M PAREKH
|
August 8, 1989 |
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STATE OF MAHARASHTRA Vs. PRAKASH HIRAMAN HINGANE
|
July 4, 1989 |
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STATE OF MAHARASHTRA Vs. GAJANAN P NAIK
|
July 20, 1989 |
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STATE OF MAHARASHTRA Vs. DIGAMBAR VAIJNATG
|
July 20, 1989 |
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STATE OF MAHARASHTRA Vs. GOPAL AMRUT WANKHEDE
|
April 3, 1989 |
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STATE OF MAHARASHTRA Vs. BABUKHAN
|
April 5, 1989 |
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STATE OF MAHARASHTRA Vs. PRAKASH HIRAMAN HINGANE
|
April 7, 1989 |
|
STATE OF MAHARASHTRA Vs. HARIKISHAN
|
June 8, 1989 |
|
STATE OF MAHARASHTRA Vs. RAMANLAL PVT LTD
|
February 22, 1989 |
|
STATE OF MAHARASHTRA Vs. ARUN GULAB GAWALI
|
November 23, 1989 |
|
STATE OF MAHARASHTRA Vs. JAN ALI MOHAMMED SHAFI
|
December 4, 1989 |
|
STATE OF MAHARASHTRA Vs. ANIL BHAGCHAND JAIN
|
November 29, 1989 |
|
STATE OF MAHARASHTRA Vs. PRAKASH
|
November 27, 1989 |
|
STATE OF MAHARASHTRA Vs. SHYAMRAO
|
October 19, 1989 |
|
STATE OF MAHARASHTRA Vs. MAHAVIROHANTL
|
October 24, 1989 |
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STATE OF MAHARASHTRA Vs. BHASKAR RAJARAM THAKUR
|
August 30, 1989 |
|
STATEOF GOA Vs. BHASKAR RAJARAM THAKUR
|
August 30, 1989 |
|
STERLITE CABLES LTD Vs. UNION OF INDIA
|
February 17, 1989 |
|
STRAW PRODUCTS LIMITED Vs. UNION OF INDIA
|
September 6, 1989 |
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SUDARSHAN TUKARAM MHATRE Vs. R D TYAGI COMMISSIONER OF POLICE THANE
|
November 22, 1989 |
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SUDHA YESHVANT KHEDEKAR Vs. JANAKIBAI RAMCHANDRA REDIZ
|
July 20, 1989 |
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SUDHAKAR PEDNEKAR Vs. EMILIANA DE SILVA BRITTO
|
September 15, 1989 |
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SUKHADEO Vs. STATE OF MAHARASHTRA
|
November 16, 1989 |
|
SUKHDEO CHOKHA WAGHMARE ALIAS MAHAR Vs. TRUSTEES OF BOMBAY PORT TRUST
|
July 18, 1989 |
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SUKHLAL Vs. SUSHILA
|
June 20, 1989 |
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SUMAN Vs. JAIKUMAR
|
July 30, 1989 |
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SUMAN RAMCHANDRA SHETYE Vs. RAMCHANDRA SAKHARAM SHETYE
|
January 13, 1989 |
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SUMATIBAI SUNDERLAL AWALE Vs. BANUSAHEB PETER CHAVAN
|
June 29, 1989 |
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SUNDER LAL Vs. AMBAGALAGE AJITH FERNANDO
|
June 27, 1989 |
|
Sunil Chainani and Ors. Vs. Inspector of Police,C.B Control & Ors.
|
December 14, 1989 |
|
SUNJIV KUMAR Vs. STATE OF MAHARASHTRA
|
December 20, 1989 |
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SUREKHA RAMCHANDRARAO SHESHGIR Vs. STATE OF MAHARASHTRA
|
February 3, 1989 |
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SURESH Vs. SAU VANDANA
|
October 17, 1989 |
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SURESH Vs. STATE OF MAHARASHTRA
|
March 14, 1989 |
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SURESH BHAIYAJI PURI Vs. VIDYA SURESH PURI
|
November 23, 1989 |
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SURESH DAGDU BADGUJAR Vs. THE STATE OF MAHARASHTRA & ORS.
|
April 13, 1989 |
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SURESH KACHER VAITY Vs. UNION OF INDIA
|
November 28, 1989 |
|
SURESH MADHAORAO BHANGE Vs. COLLECTOR WARDHA
|
October 6, 1989 |
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SURESH RAMJI CHAUHAN Vs. STATE OF MAHARASHTRA
|
June 14, 1989 |
|
SURESH S O BABURAO BHANDEKAR Vs. MAHARASHTRA STATE ELECTRICITY BOARD
|
March 13, 1989 |
|
SURESHKUMAR KHANDELWAL Vs. STATE OF MAHARASHTRA
|
July 13, 1989 |
|
SURYABHAN BABURAO PATIL Vs. THE STATE OF MAHARASHTRA & ORS.
|
February 6, 1989 |
|
SURYAKANT RAMDAS MORE Vs. STATE OF MAHARASHTRA
|
August 28, 1989 |
|
SUSHILABAI LAXMINARAYAN MUDLIYAR Vs. NIHALCHAND WAGHJIBHAI SHAHA
|
July 18, 1989 |
|
SUWARNA D/O BABURAO DANGORE Vs. JOINT DIRECTOR (DENTAL) OF MEDICAL EDUCATION AND RESEARCH, BOMBAY AND OTHERS
|
October 9, 1989 |
|
SWADESHI DYEING AND BLEACHING MILLS (PRIVATE) LIMITED Vs. UNION OF INDIA
|
January 1, 1989 |
|
SWAN MILLS LIMITED Vs. UNION OF INDIA
|
April 27, 1989 |
|
SWISS BANK CORPORATION Vs. JAI HIND OIL MILLS COMPANY
|
September 15, 1989 |
|
SYNDICATE BANK AND ANOTHER Vs. KRISHNA AND OTHERS
|
October 27, 1989 |
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TANAJI SHANTARAM KOLI Vs. V K SARAF
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November 29, 1989 |
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TARABAI Vs. STATE OF MAHARASHTRA
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October 9, 1989 |
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TARACHANDRA SHIVRAM SAVORDEKAR Vs. FOOD INSPECTOR AND ANOTHER
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January 24, 1989 |
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TATA ENGINEERING & LOCOMOTIVE CO LTD Vs. ASSTT COLLR OF C EX
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July 10, 1989 |
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TATA EXPORTS LIMITED Vs. UNION OF INDIA
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June 9, 1989 |
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TATA TEXTILE MILLS Vs. MUNNILAL NANHOO YADAV
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November 22, 1989 |
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TELCO KAMGAR SANGHATANA Vs. AVINASH PANDURANG TORO
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October 6, 1989 |
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TERITEX KNITTING INDUSTRIES PVT LIMITED Vs. UNION OF INDIA
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August 22, 1989 |
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THE CORPORATION OF THE CITY OF NAGPUR Vs. RAMCHANDRA ASANDAS JETHWANI AND ANOTHER
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December 13, 1989 |
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THE ICHALKARANJI CO Vs. DECCAN CO
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October 18, 1989 |
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THELMA PEDRO DSOUZA GONRALVES Vs. SHRI ANTHONY FOLIX FERNANDES
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July 28, 1989 |
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TRADE WINGS LIMITED Vs. COMMISSIONER OF INCOME TAX
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September 27, 1989 |
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TRIBHAVANDAS JEEVRAJ PATEL Vs. BABU GOVIND GHATAL SINCE DECD
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November 20, 1989 |
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TUKARAM KUNKALKAR Vs. SHANKAR S KALANGUTKAR; GOVERNMENT OF GOA DAMAN & DIU
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January 23, 1989 |
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TUKARAM RAMEHANDRA MANE Vs. RAJARAM BAPU LAKULE
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September 29, 1989 |
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TUKARAM S O LAXMAN GANDEWAR Vs. PIRAJI S O DHARMAJI SIDARWAR DIED
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February 6, 1989 |
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TULSHI Vs. STATE OF MAHARASHTRA
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December 8, 1989 |
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UMA KANT Vs. SHAKUNTALA
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July 26, 1989 |
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UNION OF INDIA Vs. SHANKARLAL HARILAL SHAH
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November 15, 1989 |
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UNION OF INDIA Vs. CEAT TYRES OF INDIA LTD
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April 11, 1989 |
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UNION OF INDIA Vs. HINDUSTAN PLATINUM PRIVATE LIMITED
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March 8, 1989 |
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UNION OF INDIA Vs. GODREJ AND BOYCE MANUFACTURING COMPANY
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July 5, 1989 |
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UNION OF INDIA Vs. AJIT MEHTA AND ASSOCIATES
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August 9, 1989 |
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UNION OF INDIA Vs. AMAR ENTERPRISES
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August 10, 1989 |
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UNION OF INDIA Vs. GODREJ & BOYCE MFG CO PVT LTD
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January 1, 1989 |
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UNION OF INDIA Vs. S N KURADE AND ORS
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February 27, 1989 |
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UNION OF INDIA Vs. KANTILAL NANALAL JAIN
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August 22, 1989 |
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UNION OF INDIA Vs. POLYSET CORPORATION PRO PREMO PLAST (P) LTD
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September 13, 1989 |
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UNION OF INDIA Vs. D NAVINCHANDRA & CO
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July 17, 1989 |
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UNION OF INDIA Vs. M Z QUAZI
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January 13, 1989 |
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UNION OF INDIA Vs. GOMANTAKA DAIVAIDAYA BRAHMAN SAMAZOT KARASAK SEUNSHTHA
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December 7, 1989 |
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UNION OF INDIA AND ANOTHER Vs. MUHAMAD NAZIR KHAN ETC.
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July 20, 1989 |
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UNITED LABOUR UNION Vs. UNION OF INDIA
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November 16, 1989 |
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USHA ARVIND DONGRE Vs. SURESH RAGHUNATH KOTWAL
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December 11, 1989 |
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UTRANE VIVIDH KARYAKARI SEVA SAHAKARI V SOCY LIMITED Vs. LAXMAN DALPAT PATIL
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October 19, 1989 |
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V A KANADE ADVOCATE Vs. MADHAV GADKARI EDITOR DAILY LOKSATTA
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September 22, 1989 |
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V M KANADE Vs. MADHAV GADKARI
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September 22, 1989 |
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V S OSWAL Vs. L HMINGLIANA SECRETARY P D TO THE GOVERNMENT OF MAHARASHTRA
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November 20, 1989 |
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V. ARVINDAKSHAN OF BOMBAY Vs. C.T. THAKUR & ORS.
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October 17, 1989 |
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V.M. SAINKAR Vs. DIGAMBAR DHONDOPANT TAPASVI
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June 14, 1989 |
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VAIJNATH PARASHWANATH Vs. BALIRAM SURAJMAL CHOUDHARI
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September 6, 1989 |
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VALLABH BHURABHAI Vs. POLICE COMMR GREATER BOMBAY
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June 16, 1989 |
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VALLABH BHURABHAI MARU Vs. COMMISSIONER OF POLICE GREATER BOMBAY
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June 16, 1989 |
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VALLABH GLASS WORKS LIMITED Vs. STATE OF MAHARASHTRA
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July 18, 1989 |
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VARDICHAND SHANKARLAL OSWAL Vs. L HAINGLIANA SECRETARY PREVENTIVE DETENTION GOVERNMENT OF MAH
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November 20, 1989 |
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VASANT DIGAMBAR KAMBLE Vs. SOU M B DESHMUKH
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February 21, 1989 |
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VASANT SHANKER GAWADE Vs. STATE OF MAHARASHTRA
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September 13, 1989 |
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VASANTRAO BAPURAO CHIDDARWAR Vs. RAGHUNATHRAO ANANTRAO DESHMUKH
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July 31, 1989 |
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VASUDEO GOPAL DHAMANKAR Vs. VITHAL MATHUR SHET
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March 7, 1989 |
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VIBHUTE BROTHERS Vs. BHALCHANDRA BABU ALIAS BABURAO EKHHANDE
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July 19, 1989 |
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VIDARBHA METALLICA Vs. FIRST LABOUR COURT
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February 21, 1989 |
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VIJAY KUMAR AGARWAL Vs. NATIONAL TEXTILE CORPORATION SOUTH MAHARASHTRA LTD
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January 18, 1989 |
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VIJAY MOTIRAM AWARKAR Vs. PUSHPA
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September 28, 1989 |
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VIJAY TUKARAM PANDHARPATTE Vs. THE STATE OF MAHARASHTRA & ORS.
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August 9, 1989 |
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VIJAYSINGH Vs. STATE OF MAHARASHTRA
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November 18, 1989 |
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VIKAS TEXTILES Vs. SARVA SHRAMIK SANGH
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December 5, 1989 |
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VINAYAK ALIAS JANARDAN TODANKAR Vs. MURLIDHAR RAMCHANDRA KOWLI
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November 17, 1989 |
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VINAYAK DASHRATH SONTAKKEY Vs. STATE OF MAHARASHTRA
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July 31, 1989 |
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VINAYAK PRALHADRAO NAIK Vs. STATE OF MAHARASHTRA
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April 17, 1989 |
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VINOD DULERAI MEHTA Vs. KANAK VINOD MEHTA
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April 27, 1989 |
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VISHAL ELECTRONICS PVT LTD Vs. UNION OF INDIA
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July 12, 1989 |
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VISHRAM Vs. STATE OF MAHARASHTRA
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October 9, 1989 |
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VISHWANATH BHALANATH YADAV Vs. SUNDERBAI SOPANRAO DALVI
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June 5, 1989 |
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VISHWANATH SADASHIV CHITALE Vs. GANGADHAR VINAYAK HASABNIS
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July 18, 1989 |
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VITHOBA PANDURANG KOLI Vs. BABU MAHADEO LAVANE
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June 20, 1989 |
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VITHOL NARAYAN CUNCOLIENCOR Vs. ANIL VASSANT KAMAT
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August 4, 1989 |
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VITTHALRAO NARAYANRAO PATIL Vs. MANAGING DIRECTOR MAHARASHTRA STATE SEEDS CORPORATION LIMITED AKOLA
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August 30, 1989 |
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WAHAJUDDIN SHAIKH Vs. STATE OF MAHARASHTRA
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March 20, 1989 |
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WANDLESIDE NATIONAL CONDUCTORS LIMITED Vs. MUNICIPAL CORPORATION FOR THE CITY OF PUNE
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April 26, 1989 |
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WARANA SAHAKARI KARKHANA LTD Vs. STATE OF MAHARASHTRA
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April 7, 1989 |
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WILFRED JOSEPH DAWOOD LEMA Vs. STATE OF MAHARASHTRA
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June 26, 1989 |
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WORKMEN OF STATE BANK OF INDIAGARHCHIROLI BRANCH Vs. PRESIDING OFFICER
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August 23, 1989 |
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YASHWANT KHASHABA DUBAL Vs. KRISHNA SAHAKARI SAKHAR KARKHANA MARYADIT
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February 2, 1989 |
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YESHVANT RAMA SHANBAG Vs. UNITED INDIA FIRE AND GENERAL
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August 18, 1989 |
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YESHWANT DAMODAR PATIL Vs. HEMANT KARKAR DY COMMISSIONER OF POLICE
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August 29, 1989 |
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YOGESH MALLICK Vs. ADELAIDE AFONSO
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November 24, 1989 |
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YUNUS HUSSAIN RATHOD Vs. ASSISTANT COLLECTOR OF CUSTOMS
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November 22, 1989 |
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ZENITH ELECTRO SYSTEMS PRIVATE LIMITED Vs. STATE OF MAHARASHTRA
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November 9, 1989 |
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ZILLA PARISHAD Vs. VILAS GONAJI KAMBLE
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February 1, 1989 |
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ZUBEDA BANO Vs. MAHARASHTRA STATE ROAD TRANSPORT CORP
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September 25, 1989 |
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ZULEKHA BAI SAIFULLA CHAUDHARY Vs. MADHAV PARDHARIVATH JADHAV
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April 25, 1989 |
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