DILIP D. SHAH Vs. M.N. PRADHAN
|
February 18, 1988 |
A A FERNANDES Vs. MODERN MILLS LTD
|
February 26, 1988 |
A E INDUSTRIES Vs. UNION OF INDIA
|
January 1, 1988 |
A PALANI Vs. STATE OF MAHARASHTRA
|
February 29, 1988 |
ABDEALI SHAIKH TAYEBALI ZAIDY Vs. BOMBAY HOUSING AND AREA DEVELOPMENT BOARD
|
April 7, 1988 |
ABDUL HAMID KHAN Vs. STATE OF MAHARASHTRA
|
October 21, 1988 |
ABDUL HAMID SHAIKH HASSAN Vs. KASHINATH GANESH PARSEKAR
|
March 10, 1988 |
ABDUL MAJID ILAHIBUX KHAN Vs. STATE OF MAHARASHTRA
|
February 12, 1988 |
ABDUL RAHMAN Vs. DAYARAM
|
November 30, 1988 |
ABDUL SATAR S O AHMED SATTAR Vs. STATE OF MAHARASHTRA
|
June 15, 1988 |
ABDULRASHID ABDULRAJAK MANER Vs. GULAMHUSEN KUTUBUDDIN MANER
|
October 18, 1988 |
ADINATH BALA UPADHYA Vs. LALLUBHAI RAICHAND SHABA
|
January 8, 1988 |
AGNELO J.A. PINTO AND ANOTHER Vs. DEPUTY COLLECTOR, LAND ACQUISITION OFFICE AND OTHERS
|
October 24, 1988 |
AIRPLAST PVT LTD Vs. D N GAWADE
|
January 28, 1988 |
AJIT T MIRCHANDANI OF PUNE Vs. CHANDRA INDERSEN MIRCHANDANI
|
July 11, 1988 |
AKARAM BALARAM BUNDELE Vs. RAMRAO TRIMBAKRAO DESHMUKH AND OTHERS
|
August 12, 1988 |
ALELUIA DCOSTA Vs. BEATRICE ROSARIO AND ORS.
|
February 5, 1988 |
ALEX FERNANDES OF BOMBAY Vs. N A KADAM
|
February 26, 1988 |
ALEX MARTIN FERNANDES Vs. STATE OF MAHARASHTRA
|
July 12, 1988 |
ALLAHABAD BANK Vs. RAMSWARUP CLOTH TRADERS
|
January 15, 1988 |
AMAL Vs. STATE OF MAHARASHTRA
|
December 21, 1988 |
AMRATLAL VALJI Vs. SAGAR MAHAL CO OP HOUSING SOC
|
July 26, 1988 |
AMRUT RAYOO ANVEKAR Vs. UNION OF INDIA
|
April 4, 1988 |
ANANDKUMAR CHANDANLAL JAISWAL Vs. MADHURI
|
March 14, 1988 |
ANANDKUMAR RAGHUNATH RAY Vs. STATE OF MAHARASHTRA
|
November 22, 1988 |
ANANDRAO GANPATRAO SABLE Vs. MADHAVRAO RAMRAO KANASE
|
November 22, 1988 |
ANANDRAO GANPATRAO SABLE Vs. MADHAVRAO RAMRAO KANASE
|
November 28, 1988 |
ANJANABAI Vs. STATE OF MAHARASHTRA
|
January 13, 1988 |
ANNIE LEWIS Vs. L I C OF INDIA
|
March 29, 1988 |
ANTIFRICTION BEARINGS CORP LTD Vs. UNION OF INDIA
|
April 6, 1988 |
ANTIFRICTION BEARINGS CORPORATION LIMITED Vs. COMMISSIONER OF INCOME TAX
|
December 12, 1988 |
ANTONIE DOUROADO Vs. NILKANT SINAI KONTOK
|
July 29, 1988 |
ARJUN G. KATEKAR Vs. THE STATE OF MAHARASHTRA & ORS.
|
September 16, 1988 |
ARJUN HAN GAWAS Vs. STATE OF MAHARASHTRA
|
January 6, 1988 |
ARJUN NAGU SOKATE Vs. STATE OF MAHARASHTRA
|
August 26, 1988 |
ARUN Vs. ANANT
|
June 17, 1988 |
ARUN DATTATRAY Vs. SHAIKH NIZAM BABUMIYA JAGIRDAR
|
July 4, 1988 |
ARUN KESHAV GOKHALE Vs. AVINASH KRISHNAJI BINIWALE
|
February 4, 1988 |
ARUN KESHAV GOKHALE Vs. AVINASH KRISHNAJI BINIWALE
|
February 12, 1988 |
ARUN RAMDAS KHIRADKAR Vs. STATE OF MAHARASHTRA
|
January 13, 1988 |
ARUN TRADING COMPANY Vs. INDIAN OVERSEAS BANK
|
October 19, 1988 |
ASHISH STEELS PVT. LTD. Vs. S. MUKHOPADHYAY AND ANOTHER
|
February 3, 1988 |
ASHOK Vs. CHAYABAI
|
June 7, 1988 |
ASHOK ASANDAS BAHERWANI Vs. ISHWAR PRAKASH CHOPRA
|
March 24, 1988 |
ASHOK KRISHNA NAGVENKAR Vs. HARI VISHNOO LOTLEKAR
|
November 17, 1988 |
ASHOK SADASHIV ASTIKAR Vs. STATE OF MAHARASHTRA
|
August 30, 1988 |
ASHOK STEEL CHAIN MFG CO Vs. UNION OF INDIA
|
January 8, 1988 |
ASHOK VASUDEO SHETYE Vs. STATE OF MAHARASHTRA
|
May 6, 1988 |
ASHOKE ARYA Vs. M V KAPITAN MITSOS
|
January 20, 1988 |
ASIA BANU LACEO AHMED Vs. UNION OF INDIA
|
August 9, 1988 |
ASIAN PAINTS (INDIA) LTD. Vs. THE COMMISSIONER OF POLICE, & ORS.
|
October 14, 1988 |
ASSARAM RAIBHAH DHAGE Vs. EXECUTIVE ENGINEER SUB DIVISIONAL MULA
|
October 26, 1988 |
ASSOCIATION OF ENGINEERING WORKERS Vs. STATE OF MAHARASHTRA
|
July 28, 1988 |
ASSOCIATION OF ENGINEERING WORKERS & ORS. Vs. TAPARIA TOOLS LTD. & ORS.
|
April 22, 1988 |
ASSOCIATION OF ENGINEERING WORKERS BOMBAY Vs. AUTOMOBILE PRODUCTS OF INDIA LIMITED
|
March 3, 1988 |
ASST COLL OF CUSTOMS Vs. MUDAMBI PARTHASARATHY NARAYAN
|
April 6, 1988 |
ASSTT COLLECTOR OF CUSTOMS Vs. MUDAMI PARTHASARATHY NARAYAN
|
April 8, 1988 |
ATLAS EXPORTERS Vs. K V IRNIRAYA ACCIE
|
October 12, 1988 |
ATMARAM S O SUKHDEO PATIL Vs. STATE OF MAHARASHTRA
|
July 20, 1988 |
ATOMICA CO OPERATIVE HOUSING SOCIETY LIMITED Vs. B R BALLAL
|
February 9, 1988 |
AURANGABAD PAPER MILLS LIMITED Vs. UNION OF INDIA
|
January 1, 1988 |
AYESHABI Vs. L HMINGLIANA SECY TO GOVT OF MAHARASHTRA
|
August 1, 1988 |
B D JOSHI Vs. SHASHIBALA MADHUSUDAN SHARMA
|
December 20, 1988 |
B R SOUND N MUSIC Vs. BHARDWAJ O P
|
April 4, 1988 |
B SHANTILAL & COMPANY Vs. STATE OF MAHARASHTRA
|
October 6, 1988 |
B SHANTILAL AND COMPANY Vs. STATE OF MAHARASHTRA
|
October 5, 1988 |
B.S. VAZ Vs. THE CHAIRMAN & ORS.
|
June 27, 1988 |
BABAN GOVIND WAGHMARE Vs. STATE OF MAHARASHTRA
|
January 14, 1988 |
BABAN NARAYAN LANDGE Vs. MAHADU BHIKAJI TONCHAR
|
September 30, 1988 |
BABU S O BALAJI KALE Vs. DIGAMBAR S O ANNASAHAEB
|
February 3, 1988 |
BABU S O NILKANTH YEDNE Vs. STATE OF MAHARASHTRA
|
November 28, 1988 |
BABURAO Vs. STATE OF MAHARASHTRA
|
February 15, 1988 |
BABURAO DEORAO WANKHEDE Vs. SEWA SAHAKARI SANSTHAS
|
August 2, 1988 |
BABURAO GANPAT DESHMUKH Vs. RAMIBAI HUKUMATRAI THAKUR
|
March 1, 1988 |
BABURAO LAXMAN PATIL Vs. STATE OF MAHARASHTRA
|
October 28, 1988 |
BALKRISHNA MAHADEO APTE Vs. DHANARAM NETAJI CHOUDHARI
|
July 6, 1988 |
BALLARPUR INDUSTRIES LTD Vs. UNION OF INDIA
|
October 11, 1988 |
BALMER LAWRIE AND COMPANY LIMITED Vs. BALMER LAWRIE EMPLOYEES UNION
|
March 16, 1988 |
BALRAM GANPATRAO DODWADKAR Vs. THE STATE OF MAHARASHTRA & ORS.
|
February 15, 1988 |
BAMWARI LOLYA S/O RADHAKISAN LOLYA Vs. STATE OF MAHARASHTRA
|
December 13, 1988 |
BANK OF BARODA Vs. SHRIHARI MORESHWAR VAZE
|
October 17, 1988 |
BANK OF BARODA Vs. HAR KISHORE JAIN
|
December 8, 1988 |
BANK OF INDIA Vs. LAFFANS INDIA EXPORTS PRIVATE LIMITED
|
February 25, 1988 |
BANSILAL Vs. SECRETARY RASHTRIYA HINDI VIDYALAY SAMITI
|
November 28, 1988 |
BARODA RAYON CORPORATION LIMITED BOMBAY Vs. UNION OF INDIA
|
April 7, 1988 |
BASILIO N FERNANDES Vs. KRISHNANATH KHANDEPARKAR
|
April 7, 1988 |
BHAGABAI Vs. GANGABAI
|
October 25, 1988 |
BHAGWAN R SUKHIJA Vs. K L VERMA JOINT SECRETARY
|
June 15, 1988 |
BHANDARA DISTRICT CENTRAL CO OP BANK LIMITEDBHANDARA Vs. STATE OF MAHARASHTRA
|
March 21, 1988 |
BHARABHAI Vs. STATE OF MAHARASHTRA
|
June 27, 1988 |
BHARAT Vs. VICE CHANCELLOR UNIVERSITY OF BOMBAY
|
June 20, 1988 |
BHARAT B AND D MFG CO PVT LTD Vs. H P CORPN LTD
|
July 7, 1988 |
BHARAT BARREL AND DRUM MFG CO PRIVATE LIMITED Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY
|
July 1, 1988 |
BHARAT CHANDULAL NANAVATI Vs. UNITED COMMERCIAL BANK BOMBAY 23
|
July 11, 1988 |
BHARAT PETROLEUM CORPORATION LIMITED Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY
|
June 27, 1988 |
BHASKAR KESHAV DESHPANDE Vs. ANIL RATI SHAH
|
February 9, 1988 |
BHASKAR SITARAM BAPAT Vs. ASSISTANT REGISTRAR CO OP SOC
|
December 14, 1988 |
BHIMRAO ASHRUJI MHASKE Vs. SUB DIVISIONAL MAGISTRATE DHULE
|
July 14, 1988 |
BHODA JAL MEHTA Vs. HOMI FRAMROZE MEHTA
|
December 20, 1988 |
BHOORSINGH PALASINGH Vs. KESHUMAL ARATMAL AND ORS.
|
January 21, 1988 |
BMCO TRANSFORMERS LIMITED Vs. COMMISSIONER OF INCOME TAX
|
December 9, 1988 |
BOARD OF TRUSTEES OF THE PORT OF MORMUGAO Vs. V M SALGAOKAR PRIVATE LIMITED
|
October 6, 1988 |
BOMBAY BURMAH TRADING CORPORATION LIMITED Vs. COMMISSIONER OF INCOME TAX
|
December 12, 1988 |
BOMBAY DYEING AND MANUFACTURING CO LTD Vs. UNION OF INDIA
|
April 5, 1988 |
BOMBAY TELEPHONE CANTEEN EMPLOYEES ASSOCIATION Vs. MAHANAGAR TELEPHONE NIGAM LTD
|
October 14, 1988 |
BOMBAY TELEPHONE CONFEEN EMPLOYEE ASSOCIATION Vs. MAHANAGAR TELEPHONE NIGAM LTD
|
April 14, 1988 |
BOMBAY WOOLLEN MILLS PVT LTD Vs. UNION OF INDIA
|
March 30, 1988 |
BOMI MUNCHERSHAW MISTRY Vs. KESHARWANI CO OPERATION HOUSING SOCIETY LIMITED
|
March 11, 1988 |
BUDDHIKOTA Vs. STATE OF MAHARASHTRA
|
December 9, 1988 |
C S MEHTA Vs. BOMBAY MUNICIPAL CORPORATION
|
January 31, 1988 |
C S MEHTA PRESIDENT BEST OFFICERS ASSOCIATION Vs. BOMBAY MUNICIPAL CORPORATION
|
January 21, 1988 |
C.D. FERNANDES Vs. UNION OF INDIA & ORS.
|
March 29, 1988 |
CAETANOE LOURENCE Vs. ADDITIONAL DY COLLECTOR LAND ACQUISITION OFFICER COLLECTORATE PANAJI GOA
|
August 29, 1988 |
CAMILO FERNANDES Vs. STATE OF MAHARASHTRA
|
July 29, 1988 |
CARLOTA LUCLIA PETORNILA TELES AND ORS. Vs. TULIPA PEREIRA AND ORS.
|
January 7, 1988 |
CENTRAL WAREHOUSING CORPORATION, BOMBAY Vs. M. SHAFI SULEMAN AND ANOTHER
|
February 2, 1988 |
CHAND MOHAMAD NOOR MOHAMAD Vs. MOHAMMAD FARUK MOHAMAD UMARBHAI
|
September 30, 1988 |
CHANDA Vs. DR. SHANKAR RAO
|
March 3, 1988 |
CHANDRA PRAKASH Vs. SUMANBAI AND ANR.
|
January 28, 1988 |
CHANDRABHAGABAI MADHAO AND ANOTHER Vs. PREMCHAND KASTURCHAND JAIN AND OTHERS
|
January 19, 1988 |
CHANDRAGUPTA GUPTA Vs. PADMANABHA SUBRAMANI ADMINISTRATIVE MANAGER GLAXO LABORATORIES INIDA LTD
|
September 7, 1988 |
CHANDRAKANT Vs. SHRIPAD
|
January 20, 1988 |
CHANDRAKANT CHHAGANLAL SHAH Vs. LAXMIDAS CHHAGANLAL SHAH
|
January 6, 1988 |
CHANDRAKANT NARAYAN CHAVAN Vs. STATE OF MAHARASHTRA
|
July 19, 1988 |
CHANDRAKANT YESHWANT SAWANT Vs. STATE OF MAHARASHTRA
|
April 25, 1988 |
CHANDRAMAN H UPADHYAY Vs. RAJASTHAN CO OP HOUSING SOC LTD
|
February 9, 1988 |
CHEMICAL CORPORATION OF INDIA Vs. UNION OF INDIA
|
April 25, 1988 |
CHENAJI NARSINGJI Vs. ADDL COLLR OF CUS PREVENTIVE
|
December 27, 1988 |
CHENAJI NARSINGJI Vs. S S RANJHEN
|
December 27, 1988 |
CHIEF OFFICER SANGAMNER MUNICIPAL COUNCIL SANGAMNER Vs. NARAYANDAS JAGANNATH KARVA
|
September 6, 1988 |
CHIMAN KESHVADAS BHATIA Vs. STATE OF MAHARASHTRA
|
August 23, 1988 |
CHNDRAKANT KHAIRE Vs. SHANTARAM KALE
|
June 28, 1988 |
CITIZENS ACTION COMMITTEE NAGPUR Vs. CENTRAL BOARD OF SECONDARY EDUCTION
|
July 4, 1988 |
CITIZENS ACTION COMMITTEE, NAGPUR BY ITS GENERAL SECRETARY Vs. CENTRAL BOARD OF SECONDARY EDUCTION
|
April 7, 1988 |
COMMISSIONER OF INCOME TAX Vs. HARINAGAR SUGAR MILLS LIMITED
|
August 30, 1988 |
COMMISSIONER OF INCOME TAX Vs. GABRIEL INDIA LIMITED
|
September 28, 1988 |
COMMISSIONER OF INCOME TAX Vs. AUTOMATIC ELECTRIC PVT LIMITED
|
September 28, 1988 |
COMMISSIONER OF INCOME TAX Vs. FILM FEDERATION OF INDIA
|
September 29, 1988 |
COMMISSIONER OF INCOME TAX Vs. ORICON PVT LIMITED
|
September 29, 1988 |
COMMISSIONER OF INCOME TAX Vs. SIEMENS INDIA LIMITED
|
September 29, 1988 |
COMMISSIONER OF INCOME TAX Vs. MUTUAL STEEL INDUSTRIES
|
October 6, 1988 |
COMMISSIONER OF INCOME TAX Vs. NARENDRAKUMARI BASAHEBA A S SMT
|
October 5, 1988 |
COMMISSIONER OF INCOME TAX Vs. ELPRO INTERNATIONAL LIMITED
|
October 6, 1988 |
COMMISSIONER OF INCOME TAX Vs. KORES INDIA PRIVATE LIMITED
|
October 6, 1988 |
COMMISSIONER OF INCOME TAX Vs. HUKUMCHAND MILLS LIMITED
|
October 27, 1988 |
COMMISSIONER OF INCOME TAX Vs. HEPTULLA A A
|
November 15, 1988 |
COMMISSIONER OF INCOME TAX Vs. SABUNANI B V
|
November 15, 1988 |
COMMISSIONER OF INCOME TAX Vs. SUKHI S S MAJOR
|
November 15, 1988 |
COMMISSIONER OF INCOME TAX Vs. SAHU RUBBERS PVT LIMITED
|
November 15, 1988 |
COMMISSIONER OF INCOME TAX Vs. DOSHI J K AND CO
|
December 1, 1988 |
COMMISSIONER OF INCOME TAX Vs. SHETH K M
|
December 1, 1988 |
COMMISSIONER OF INCOME TAX Vs. BATLIBOI AND COMPANY PRIVATE LIMITED
|
December 1, 1988 |
COMMISSIONER OF INCOME TAX Vs. VULCAN LAVAL LIMITED
|
December 1, 1988 |
COMMISSIONER OF INCOME TAX Vs. CALTEX INDIA LTD
|
November 29, 1988 |
COMMISSIONER OF INCOME TAX Vs. RACEK F AND COMPANY PRIVATE LIMITED
|
November 29, 1988 |
COMMISSIONER OF INCOME TAX Vs. TRUSTEES OF MRS KASTURBAI WALCHAND
|
November 29, 1988 |
COMMISSIONER OF INCOME TAX Vs. CHASE BRIGHT STEEL LTD
|
November 30, 1988 |
COMMISSIONER OF INCOME TAX Vs. PFIZER LIMITED
|
November 30, 1988 |
COMMISSIONER OF INCOME TAX Vs. GHATKOPAR ESTATE AND FINANCE CORPORATION PRIVATE LIMITED
|
November 30, 1988 |
COMMISSIONER OF INCOME TAX Vs. GRATUITY FUND OF EMPLOYEES OF ESTRN BUNKERERS LTD
|
November 29, 1988 |
COMMISSIONER OF INCOME TAX Vs. ASSOCIATED CEMENT COMPANY LIMITED
|
November 29, 1988 |
COMMISSIONER OF INCOME TAX Vs. DESAI S N
|
November 22, 1988 |
COMMISSIONER OF INCOME TAX Vs. SUBNANI K CONSTRUCTION CO
|
November 22, 1988 |
COMMISSIONER OF INCOME TAX Vs. ORMERODS I P LIMITED
|
November 22, 1988 |
COMMISSIONER OF INCOME TAX Vs. RAPTAKOS BRET AND CO P LTD
|
November 22, 1988 |
COMMISSIONER OF INCOME TAX Vs. ASIAN ELECTRONICS LIMITED
|
November 17, 1988 |
COMMISSIONER OF INCOME TAX Vs. RASHTRIYA METAL INDUSTRIES
|
November 17, 1988 |
COMMISSIONER OF INCOME TAX Vs. VORA EXCLUSIVE TOOLS PVT LIMITED
|
November 17, 1988 |
COMMISSIONER OF INCOME TAX Vs. CALTEX INDIA LIMITED
|
November 17, 1988 |
COMMISSIONER OF INCOME TAX Vs. TRUSTEES OF BHAT FAMILY RESEARCH FOUNDATION
|
November 16, 1988 |
COMMISSIONER OF INCOME TAX Vs. SHANTABEN NATWARLAL GANDHI SMT
|
November 16, 1988 |
COMMISSIONER OF INCOME TAX Vs. SAIFUDDIN M MOONIM
|
November 17, 1988 |
COMMISSIONER OF INCOME TAX Vs. BUCKAU WOLF NEW INDIA ENGINEERING WORKS LIMITED
|
November 17, 1988 |
COMMISSIONER OF INCOME TAX Vs. KHANDELWAL FERRO ALLOYS LIMITED
|
November 17, 1988 |
COMMISSIONER OF INCOME TAX Vs. MOHANLAL JALAN
|
November 17, 1988 |
COMMISSIONER OF INCOME TAX Vs. SIMPLEX MILLS COMPANY LIMITED
|
November 17, 1988 |
COMMISSIONER OF INCOME TAX Vs. PFIZER LIMITED
|
November 18, 1988 |
COMMISSIONER OF INCOME TAX Vs. T MANEKLAL MANUFACTURING COMPANY LIMITED
|
November 18, 1988 |
COMMISSIONER OF INCOME TAX Vs. DEKKA CHEMICALS INDIA
|
November 18, 1988 |
COMMISSIONER OF INCOME TAX Vs. CARISTRAP LIMITED
|
November 18, 1988 |
COMMISSIONER OF INCOME TAX Vs. CHASE BRIGHT STEEL LTD
|
November 18, 1988 |
COMMISSIONER OF INCOME TAX Vs. POLYCHEM LIMITED
|
November 18, 1988 |
COMMISSIONER OF INCOME TAX Vs. HIMALAYAN TILES AND MARBLES PVT LIMITED
|
November 18, 1988 |
COMMISSIONER OF INCOME TAX Vs. INTERNATIONAL COMPUTERS AND TABULATORS INDIA PVT LIMITED
|
November 18, 1988 |
COMMISSIONER OF INCOME TAX Vs. AMAR CHARITABLE TRUST
|
November 18, 1988 |
COMMISSIONER OF INCOME TAX Vs. PARRYS EASTERN P LIMITED
|
November 21, 1988 |
COMMISSIONER OF INCOME TAX Vs. BOEHRINGER KNOLL LIMITED
|
November 22, 1988 |
COMMISSIONER OF INCOME TAX Vs. MANSANTS CHEMICALS PRIVATE LIMITED
|
November 22, 1988 |
COMMISSIONER OF INCOME TAX Vs. PETROLEUM AND MINERALS P LIMITED
|
December 20, 1988 |
COMMISSIONER OF INCOME TAX Vs. BURMAH SHELL REFINERIES LIMITED
|
December 20, 1988 |
COMMISSIONER OF INCOME TAX Vs. JOGIBHAI MANGALBHAI
|
December 22, 1988 |
COMMISSIONER OF INCOME TAX Vs. GOKULDAS HARIDAS
|
December 22, 1988 |
COMMISSIONER OF INCOME TAX Vs. SARDAR BROTHERS PVT LIMITED
|
December 12, 1988 |
COMMISSIONER OF INCOME TAX Vs. L P GAS TRANSPORT AND BOTTLING COMPANY PRIVATE LIMITED
|
December 12, 1988 |
COMMISSIONER OF INCOME TAX Vs. UNITED CARBON INDIA LIMITED
|
December 12, 1988 |
COMMISSIONER OF INCOME TAX Vs. SOUTH INDIA INSURANCE COMPANY LIMITED
|
December 12, 1988 |
COMMISSIONER OF INCOME TAX Vs. TATA CHEMICALS LIMITED
|
December 14, 1988 |
COMMISSIONER OF INCOME TAX Vs. BURMAH SHELL REFINERIES LIMITED
|
December 15, 1988 |
COMMISSIONER OF INCOME TAX Vs. GABRIEL INDIA LIMITED
|
December 9, 1988 |
COMMISSIONER OF INCOME TAX Vs. OTIS ELEVATOR CO I LTD
|
December 21, 1988 |
COMMISSIONER OF INCOME TAX Vs. TOSHNIWAL ELECTRODES MFG CO
|
December 21, 1988 |
COMMISSIONER OF INCOME TAX Vs. KRISHNAN K S
|
December 20, 1988 |
COMMISSIONER OF INCOME TAX Vs. CASTROL LIMITED
|
December 15, 1988 |
COMMISSIONER OF INCOME TAX Vs. NIRMALABAI K DAREKAR
|
December 19, 1988 |
COMMISSIONER OF INCOME TAX Vs. ORIENTAL RUBBER INDUSTRIES PVT LIMITED
|
December 19, 1988 |
COMMISSIONER OF INCOME TAX Vs. GRATUITY FUND OF EMPLOYEES OF ESTRN BUNKERERS LTD
|
December 19, 1988 |
COMMISSIONER OF INCOME TAX Vs. AJANTHA LODGE
|
December 19, 1988 |
COMMISSIONER OF INCOME TAX Vs. LADY HIRABAI C JEHANGIR
|
December 9, 1988 |
COMMISSIONER OF INCOME TAX Vs. VICKS PRODUCTS INC
|
December 8, 1988 |
COMMISSIONER OF INCOME TAX Vs. SOMESHWAR SAHAKARI SAKHAR KARKHANA LIMITED
|
December 8, 1988 |
COMMISSIONER OF INCOME TAX Vs. BASSEIN ELECTRIC SUPPLY COMPANY LIMITED
|
December 6, 1988 |
COMMISSIONER OF INCOME TAX Vs. CARTER WALLACE LIMITED
|
December 7, 1988 |
COMMISSIONER OF INCOME TAX Vs. NAGINDAS M KAPADIA
|
December 8, 1988 |
COMMISSIONER OF INCOME TAX Vs. CADBURY FRY INDIA PVT LIMITED
|
December 8, 1988 |
COMMISSIONER OF INCOME TAX Vs. BENNET COLEMAN AND COMPANY LIMITED
|
December 8, 1988 |
COMMISSIONER OF INCOME TAX Vs. SAHNEY STEEL AND PRESS WORKS PRIVATE LIMITED
|
December 2, 1988 |
COMMISSIONER OF INCOME TAX Vs. COLOUR SHADE PVT LIMITED
|
December 2, 1988 |
COMMISSIONER OF INCOME TAX Vs. TELELINK PRODUCTS PRIVATE LIMITED
|
December 2, 1988 |
COMMISSIONER OF INCOME TAX Vs. SIDHWA BROTHERS
|
December 5, 1988 |
COMMISSIONER OF INCOME TAX Vs. GYNAMIJ INDIA LIMITED
|
December 6, 1988 |
COMMISSIONER OF INCOME TAX Vs. MAFATLAL GAGALBHAI AND COMPANY PRIVATE LIMITED
|
December 6, 1988 |
COMMISSIONER OF INCOME TAX Vs. TATA CHEMICALS LIMITED
|
December 6, 1988 |
COMMISSIONER OF INCOME-TAX Vs. CHASE BRIGHT STEEL LTD
|
December 1, 1988 |
COMMISSIONER OF INCOME-TAX Vs. K M SHETH
|
December 1, 1988 |
COMMISSIONER OF INCOME-TAX Vs. GABRIEL INDIA LTD
|
December 9, 1988 |
COMMISSIONER OF INCOME-TAX Vs. K SUBNANI CONSTRUCTION CO
|
November 22, 1988 |
COMMISSIONER OF INCOME-TAX Vs. TRUSTEES OF RAPTAKOS BRETT AND CO P LTD
|
November 22, 1988 |
COMMISSIONER OF INCOME-TAX Vs. PFIZER LTD
|
November 18, 1988 |
COMMISSIONER OF INCOME-TAX Vs. CALTEX INDIA LIMITED
|
November 29, 1988 |
COMMISSIONER OF INCOME-TAX Vs. F RACEK AND CO PVT LTD
|
November 29, 1988 |
COMMISSIONER OF INCOME-TAX Vs. J K DOSHI AND CO
|
December 1, 1988 |
COMMISSIONER OF INCOME-TAX Vs. TELELINK PRODUCTS (P ) LTD
|
December 12, 1988 |
COMMISSIONER OF INCOME-TAX Vs. KASTURBAI WALCHAND
|
November 29, 1988 |
COMMISSIONER OF INCOMETAX Vs. NARANG HOTELS P LTD
|
September 12, 1988 |
COMMUNIST PARTY OF INDIA Vs. STATE OF MAHARASHTRA
|
January 25, 1988 |
CONSTRUCTION EMPLOYEES UNION Vs. INDIAN HUME PIPE CO LTD
|
January 28, 1988 |
CORPORATION BANK Vs. DINESH CHANDRA AND CO
|
March 9, 1988 |
CORPORATION OF THE CITY OF NAGPUR Vs. NEMI KUMAR PRABHUDAS RAIBAGKAR
|
November 15, 1988 |
COSMOS INDIA RUBBER WORKS PRIVATE LIMITED Vs. UNION OF INDIA
|
March 21, 1988 |
CRUSHWELL STRUCTURAL P LTD Vs. KUMBHI KASARI SAHAKARI SAKHAR KARKHANA LTD
|
December 13, 1988 |
CYRIL DIAS Vs. STATE OF TAMIL NADU
|
November 25, 1988 |
D SHANALAL Vs. BANK OF MAHARASHTRA
|
July 27, 1988 |
DAMAYANTIBEN SHIVAJI CHAUHAN Vs. DINESH PAREKH AND OTHERS
|
January 6, 1988 |
DAMODAR ANANT KARANDIKAR & ORS. Vs. BOARD OF TRUSTEES OF THE PORT OF BOMBAY & ORS.
|
August 29, 1988 |
DAMODAR HARIBAKSHA AGARWAL Vs. RAMRATIDEVI WD O RAMKISAN
|
November 15, 1988 |
DAMODAR KASHINATH RASANE ANDSAHAJADIBAI Vs. SHAHJABAI
|
February 9, 1988 |
DATTA DAMODAR KAKULE OF CALANGUTE GOA Vs. KRISHNA SRIDOR PAI alias SUBHASH SHRIDAR PAI LOTLICAR
|
December 8, 1988 |
DATTA PANDI BOKAN Vs. BABU RAOJI BABAR
|
June 13, 1988 |
DATTA S NAIK Vs. BHIKAJI SITARAM KARKAR
|
December 8, 1988 |
DATTYA Vs. VITHAL
|
April 26, 1988 |
DATWANI HOTELS PRIVATE LIMITED Vs. STATE OF MAHARASHTRA
|
January 7, 1988 |
DAWN MILLS CO. LTD. Vs. SUKHDEV PRASAD DHANESHWAR & ANR.
|
July 20, 1988 |
DAYARAM RAGHOBAJI BELSARE Vs. VISHRANTIBAI GEORGE LAVET
|
September 9, 1988 |
DEEPAK GHANSHYAM NAIK Vs. STATE OF MAHARASHTRA
|
November 24, 1988 |
DENA BANK Vs. K MOTIRAM VAKIL
|
August 5, 1988 |
DEPARTMENT OF CENTRAL EXCISE H O BOMBAY Vs. RAJESH TULSIDAS VEDANT
|
October 18, 1988 |
DET NORSKE VERITAS Vs. RESERVE BANK OF INDIA
|
April 22, 1988 |
DEVENDRA RAMCHANDRA PANDIT Vs. DIRECTOR OF EDUCATION
|
April 13, 1988 |
DHANAMALL SILK MILLS Vs. COMMISSIONER OF INCOME TAX
|
June 11, 1988 |
DHANRAJ KOTHIRAM VANJARI Vs. STATE OF MAHARASHTRA AND ANOTHER
|
August 19, 1988 |
DHARNIDHAR RAMBHAU KATHALE Vs. SECOND LABOUR COURT
|
August 10, 1988 |
DHRUVA WOOLLEN MILLS PVT LTD Vs. UNION OF INDIA
|
April 15, 1988 |
DHULGONDA DADA PATIL Vs. SPL LAND ACQUISITION OFFICER
|
April 22, 1988 |
DINA NAIK Vs. KADAMBA TRANSPORT CORPN LTD
|
October 31, 1988 |
DINKAR KRISHNA KHARADE Vs. JYOTIRAM TUKARAM KHARADE
|
March 11, 1988 |
DINOO F Vs. DOLLY JAHANGIR RANJI
|
February 9, 1988 |
DODSAL PRIVATE LIMITED Vs. NARMADA SEAWAYS LIMITED
|
June 30, 1988 |
DONDE R M ITO Vs. MUKUNDRAI KUBERDAS KATAKIA
|
August 2, 1988 |
DR. CHANDRASHEKHAR Vs. SAU JAYSHRI
|
August 3, 1988 |
DR. PRAVEEN S/O KEDARNATHJI KABRA Vs. STATE OF MAHARASHTRA AND OTHERS
|
September 13, 1988 |
DUBAI DRY DOCKS CO LTD Vs. HEDE NAVIGATION LTD
|
March 28, 1988 |
DURGAPRASAD PARMATAMADIN SHUKLA Vs. UNION OF INDIA MINISTRY OF RAILWAY
|
April 25, 1988 |
ECOPLAST PRIVATE LIMITED Vs. UNION OF INDIA
|
January 29, 1988 |
EXPRESS TIN FACTORY PRIVATE LIMITED Vs. UNION OF INDIA
|
January 1, 1988 |
FAIRDEAL CORPORATION PRIVATE LIMITED Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY
|
April 21, 1988 |
FAROOK AHMED FAZLANI Vs. GOVERNMENT OF MAHARASHTRA
|
June 15, 1988 |
FAZALBHOY INVESTMENT COMPANY PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
|
November 15, 1988 |
FINOLEX CABLES LIMITED Vs. UNION OF INDIA
|
January 1, 1988 |
FIRTH I INDIA STEEL COMPANY LTD Vs. MEMBER INDUSATRIAL COURT MAHARASHTRA NAGPUR BENCH NAGPUR
|
January 8, 1988 |
FRANCIS COUTINHO S O MARIAN COUTINHO Vs. HARILAL S O KAMLASHANKAR YADAO
|
August 23, 1988 |
FRANCISCAN SISTERS OF ST MARY Vs. ADMINISTRATIVE TRIBUNAL FOR GOA DAMAN AND DIU
|
September 14, 1988 |
FRANCISCO CAETANO BARRETO AND OTHERS Vs. MANUEL DSILVA AND OTHERS
|
October 18, 1988 |
FRANCO INDIAN PHARMACEUTICALS PRIVATE LIMITED Vs. ERSUS COLLECTOR OF CUSTOMS (APPEAL) BOMBAY
|
January 1, 1988 |
GAJANAN JAIRAMSA Vs. COMMANDENT GENERAL HOME GUARDS
|
February 1, 1988 |
GANESH Vs. MAHARASHTRA STATE ELECTRICITY BOARD
|
January 13, 1988 |
GANESH RAJAN SERVAI ANDVILAS PANDURANG MANJREKAR ANDBHAGWAT BECHAN MISHRA Vs. BENETT COLEMAN AND COMPANY LIMITEDAND BENNETT COLEMAN AND COMPANY LIMITEDAND BENNET COLEMAN AND COMPANY LIMITED
|
February 1, 1988 |
GANESH VASANT GOKHALE Vs. RUPEE CO OP BANK LTD
|
December 7, 1988 |
GANNON DUNKERLY AND COMPANY Vs. ALEYAMMA VARGHESE
|
January 11, 1988 |
GANPAT GOVIND DHALE Vs. COMMISSIONER
|
June 17, 1988 |
GANPATRAO Vs. JYOTI
|
February 2, 1988 |
GAUTAM VISHNU BHOSALE Vs. STATE OF MAHARASHTRA
|
July 8, 1988 |
GENERAL SPARES INDUSTRIES LTD Vs. UNION OF INDIA
|
March 30, 1988 |
GHANESHAYAM S. BHOKE SHIRODHAKAR Vs. ENGENIA NORONHA @ MARIA CARLOTA ENGENIA ARAUJOE NORONHA
|
April 8, 1988 |
GITANJALI GAJANAN TENDULKAR Vs. GAJANAN DINKAR TENDULKAR
|
September 8, 1988 |
GLINDIA LTD Vs. UNION OF INDIA
|
April 19, 1988 |
GOA BOTTIING CO PRIVATE LIMITED GOA Vs. UNION OF INDIA
|
April 25, 1988 |
GOA SHIPBUILDERS Vs. SRINIVAS SADASHIV RAJE
|
December 9, 1988 |
GOA STATE CO OPERATIVE BANK LIMITED Vs. STATE OF GOA
|
December 13, 1988 |
GOPAL S O YESHWANTRAO SHENDE Vs. STATE OF MAHARASHTRA
|
December 22, 1988 |
GOVIND J P DESAI Vs. MAMLATDAR OF QUEPEM AND ORS
|
December 14, 1988 |
GOVIND RAGHE KHAIRNAR Vs. KHAN WAHID ALI MADDAN KHAN
|
September 23, 1988 |
GOVIND RAGHE KHAIRNAR Vs. KHAN WAHID ALI MADDAN KHAN
|
September 22, 1988 |
GRENTEX AND COMPANY Vs. UNION OF INDIA
|
March 28, 1988 |
GRIFFON LABORATORIES PRIVATE LTD Vs. STATE OF MAHARASHTRA
|
April 12, 1988 |
GULABRAI D PAREKH Vs. UNION OF INDIA
|
April 7, 1988 |
GUMPHABAI SOU Vs. LAXMAN VITHAL MAKLE
|
July 6, 1988 |
GUNTABAI BALU BARADE Vs. STATE OF MAHARASHTRA
|
March 9, 1988 |
GUNWANT KAWADOO KATORE Vs. KAWADOO NARAYANRAO KATORE
|
December 15, 1988 |
GURUKRIPA SHASKIYA KARMACHARI SAHAKARI NIRMAM SANSTHA Vs. RATANLAL S O SHEDMAL CHOMWAL
|
April 29, 1988 |
H P PATHADE Vs. N A KADAM
|
June 20, 1988 |
H.S. CHINCHOLE AND ORS. Vs. THE SUPERINTENDING ENGINEER AND ORS.
|
March 17, 1988 |
HAMID GUDDUBHAI Vs. STATE OF MAHARASHTRA
|
January 6, 1988 |
HARIPRASAD SANAT TRIVEDI Vs. DEAN TOPIWALA NATIONAL MEDICAL COLLEGE
|
April 29, 1988 |
HARISH CHANDRA KAPOOR Vs. AIR INDIA
|
March 10, 1988 |
HARISH DWARKADAS GANDHI Vs. G B YADAV ASST DIR D R I
|
September 22, 1988 |
HARISHCHANDRA MAHADEO PARAB Vs. STATE OF MAHARASHTRA
|
September 20, 1988 |
HARIVANSH S O VALLABHDASJI BATTAD Vs. STATE OF MAHARASHTRA
|
August 2, 1988 |
HAROON AND COMPANY Vs. REG P F COMMI
|
January 21, 1988 |
HARSHADBHAI SHAH Vs. RANI KAMLA RAJE WD O KUNWAR JAISINGHRAO BHONSALE
|
April 4, 1988 |
HAZARIMAL REKHCHAND Vs. COMMISSIONER OF INCOME TAX
|
November 18, 1988 |
HAZARIMAL REKHCHAND Vs. COMMISSIONER OF INCOME-TAX
|
December 18, 1988 |
HEMANT ABAJI PATIL Vs. STATE OF MAHARASHTRA
|
January 28, 1988 |
HEMRAJ Vs. LEELA
|
August 1, 1988 |
HINDUSTAN LEVER MAZDOOR SABHA Vs. HINDUSTAN LEVER LIMITED
|
November 1, 1988 |
HIRALAL ANANDJI MARU Vs. STATE OF MAHARASHTRA
|
September 20, 1988 |
HIRALAL SOMABHAI DAMANIA Vs. GOPAL SINGH
|
January 27, 1988 |
HIS HOLINESS SHRIMAT SUDHINDRA THIRTH SWAMIJI OF SAMSTHAN KASHI MATH Vs. VEEKAYLAL INVESTMENT CO PRIVATE LIMITED
|
July 26, 1988 |
HUSEN S/O. JAFAR SHAIKH Vs. THE STATE OF MAHARASHTRA & ORS.
|
December 14, 1988 |
I B M WORLD TRADE CORPORATION Vs. COMMISSIONER OF INCOME TAX
|
December 14, 1988 |
INACIO MANUEL MIRANDA Vs. STATE OF MAHARASHTRA
|
September 27, 1988 |
INDERJIT SINGH AND CO Vs. KAMAL PRAKASH PAWAR
|
July 5, 1988 |
INDERJIT SOHAHLAL GULATI Vs. MANOHARLAL PALARAM GULATI
|
January 4, 1988 |
INDIAN CORK MILLS PRIVATE LIMITED Vs. P UNNIKRISHNAN OF BOMBAY
|
September 27, 1988 |
INDIAN LEAD PRIVATE LIMITED Vs. UNION OF INDIA
|
July 20, 1988 |
INDIAN PILOTS GUILD Vs. UNION OF INDIA
|
September 8, 1988 |
INDIRA JAISING Vs. UNION OF INDIA
|
June 21, 1988 |
INDRAKUMAR FAREDUN IRANI Vs. STATE OF MAHARASHTRA
|
September 9, 1988 |
INDRAVADAN KILLAWALLA Vs. STATE OF MAHARASHTRA
|
July 5, 1988 |
INDUSTRIAL DEVELOPMENT AND INVESTMENT CO PRIVATE LIMITED Vs. STATE OF MAHARASHTRA
|
July 14, 1988 |
INDUSTRIAL FACTORS LIMITED Vs. V PRASAD REGIONAL PROVIDENT FUND COMMISSIONER MAHARASHTRA AND GOA
|
September 6, 1988 |
INDUSTRIAL LININGS BOMBAY Vs. UNION OF INDIA
|
April 27, 1988 |
JABBAR ALI Vs. MARATHWADA SANSKRITIK MANDAL
|
December 14, 1988 |
JAFRI LUIS Vs. S D KADAM
|
February 12, 1988 |
JAGDISH HARIKISANLAL CHHABADE Vs. STATE OF MAHARASHTRA
|
July 1, 1988 |
JAGDISH HARIKISANLAL CHHABADE Vs. STATE OF MAHARASHTRA
|
January 7, 1988 |
JAGJIVAN HIRALAL DOSHI Vs. REGISTRAR OF COMPANIES
|
July 28, 1988 |
JAISHREE Vs. STATE OF MAHARASHTRA
|
September 6, 1988 |
JAITUNBI & OTHERS ETC. Vs. SMT. HALIMABI ETC.
|
December 21, 1988 |
JALIL Vs. REHANA BEGAM
|
March 28, 1988 |
JANARDHAN WALU GADEKAR Vs. ASSISTANT COLLECTOR AND COMPETENT AUTHORITY UNDER THE URBAN LANDS C AND R ACT 1976
|
June 8, 1988 |
JANATA SAHAKARI BANK LTD Vs. VASUDEO RAJARAM GHANEKAR
|
January 27, 1988 |
JAWAHAR CO-OPERATIVE INDUSTRIAL ESTATE LTD Vs. OFFICIAL LIQUIDATOR HIGH COURT BOMBAY
|
August 11, 1988 |
JAYASHEELA J SHAH Vs. MUNICIPAL CORPORATION
|
July 7, 1988 |
JAYKISAN PANNALAL MALPANI Vs. SPECIAL LAND ACQUISITION OFFICER
|
December 21, 1988 |
JAYMALA B CHOPADKAR Vs. MAHARASHTRA S R T CORPORATION
|
June 9, 1988 |
JAYRAJ MADEPPA KADADI Vs. COMMISSIONER OF INCOME TAX
|
December 20, 1988 |
JAYSING PANDURANG SAWANT Vs. THE MAHARASHTRA CO
|
March 3, 1988 |
JETHANAND BHOJRAJ NAGDEV Vs. KISHINCHAND JETHANAND
|
January 12, 1988 |
JOAO XAVIER PINTO Vs. OSWALD J C VELHO AND 2 OTHERS
|
October 5, 1988 |
JOTI PRASAD OM PRAKASH Vs. UNION OF INDIA
|
January 13, 1988 |
JUGAL KISHOR PANNALAL DARAK Vs. UNION OF INDIA
|
February 2, 1988 |
JUGALKISHOR PANNALAL DARAK Vs. UNION OF INDIA
|
February 5, 1988 |
JUGALKISHOR PANNALAL DARAK Vs. UNION OF INDIA
|
February 6, 1988 |
JUNIMI JAL GAJDAR Vs. PANJIM PLANNING AND DEVELOPMENT AUTHORITY
|
December 1, 1988 |
K A JAMBHULKAR Vs. MANGALA
|
September 29, 1988 |
K E C INTERNATIONAL LIMITED Vs. UNION OF INDIA
|
March 16, 1988 |
K R KRISHNAMOORTHY Vs. STATE OF MAHARASHTRA
|
June 8, 1988 |
K RAMCHANDRA NAIR Vs. BOMBAY GYMKHANA LIMITED
|
February 3, 1988 |
K V RAMNA RAM Vs. EREIKAL
|
November 29, 1988 |
K.R. DINSHAW, BOMBAY Vs. MAZGAON DOCKS LTD, BOMBAY & ORS.
|
September 19, 1988 |
KAKA SHANKAR PATIL Vs. K P RAGHUVANSHI
|
July 13, 1988 |
KALAVATI SAKHARAM INGULKAR Vs. MAHINDRA UGINE STEEL CO LTD
|
April 6, 1988 |
KAMAL REWACHAND BULCHANDANI Vs. STATE OF MAHARASHTRA AND ANOTHER
|
August 30, 1988 |
KAMAL REWACHAND BULCHANDANI Vs. STATE OF MAHARASHTRA AND ANOTHER
|
September 26, 1988 |
KAMALA MILLS LTD , BOMBAY Vs. UNION OF INDIA
|
January 1, 1988 |
KAMALAKANT PANDURANG CHIBDE Vs. SUSHILA PANDURANG CHIBDE
|
December 20, 1988 |
KAMALCHAND Vs. STATE OF MAHARASHTRA
|
January 12, 1988 |
KANHAIYALAL S O BABULAL SRIVASTAVA Vs. BAPURAO S O GANPATRAO NANDANWAR
|
March 2, 1988 |
KASAM HUSAIN THAIM Vs. UNION OF INDIA
|
June 20, 1988 |
KEWALRAMANI BROS Vs. COMMISSIONER OF INCOME TAX
|
October 4, 1988 |
KHADADAD HABIB MEMON Vs. R C IYER
|
July 1, 1988 |
KHADYA PEYA VIKRETA SANGH Vs. MUNICIPAL COUNCIL AKOLA
|
December 6, 1988 |
KHANDELWAL FERRO ALLOYS LIMITED Vs. COMMISSIONER OF INCOME TAX
|
December 9, 1988 |
KHUDABAX DAVALSAD KAMTIKAR Vs. SUB-DIVISION MAGISTRATE SOLAPUR
|
September 17, 1988 |
KISHAN JALBARAO HONWALE Vs. RAJAYYA SURESH SHIVRAM BASTWAR
|
September 23, 1988 |
KISHAN L KRIPALANI Vs. SIEMENS INDIA LIMITED
|
July 12, 1988 |
KISHIN SHEWARAM LOUNGANI Vs. R C GHOSALKAR (INSPECTOR OF CUSTOMS)
|
November 21, 1988 |
KISHORE BAJAJ Vs. DORAB CAWASJI WARDEN
|
September 30, 1988 |
KISHORE GAJANAN @ KRISHNA PATIL Vs. D RAMCHANDRAN,COMMISSIONER OF POLICE THANE
|
September 27, 1988 |
KISHORE TUKARAM MANJREKAR Vs. STATE OF MAHARASHTRA
|
July 22, 1988 |
KONDAJI SHIVRAM WAJE Vs. GOVINDA ANANDA WAJE
|
August 30, 1988 |
KONDAPPA SADESHIV KORE Vs. ARVIND TULSHIRAM KAMBLE
|
October 11, 1988 |
KONDIBA Vs. ASPRUBA
|
November 15, 1988 |
KOPRAN CHEMICAL CO LTD Vs. KENT PHARMACEUTICALS I PVT LTD
|
October 11, 1988 |
KRISHNA YESHWANT SHIRODKAR Vs. SUBHASH KRISHNA PATIL
|
February 10, 1988 |
KRISHNAJI S O VENKATESH SANE Vs. SAROJ SCREENS PRIVATE LIMITED
|
September 30, 1988 |
KRUSHNA Vs. STATE OF MAHARASHTRA
|
April 22, 1988 |
KUM. MYRI NAOMI FURTADO E GOMES Vs. GOVERNMENT OF GOA AND ORS.
|
April 26, 1988 |
KUSHUM BAPURAO DHOURE Vs. STATE OF MAHARASHTRA
|
September 29, 1988 |
KUSUM BABURAO DHEMRE Vs. STATE OF MAHARASHTRA
|
September 26, 1988 |
KUSUM BABURAO DHEMRE Vs. STATE OF MAHARASHTRA
|
September 28, 1988 |
L L CONSTRUCTIONS Vs. STATE OF MAHARASHTRA
|
June 9, 1988 |
LA MAN KISAN NAGARE Vs. STATE OF MAHARASHTRA
|
February 1, 1988 |
LALAN SHINDE Vs. STATE OF GOA
|
October 4, 1988 |
LALITPRASHAD BALAPRASHAD JAISWAL Vs. NANDKISHORE CHHAGANRAO KHARDEKAR
|
October 26, 1988 |
LAXMAN Vs. MUNICIPAL COUNCIL WARUD
|
March 1, 1988 |
LAXMAN Vs. COMMISSIONER OF INCOME TAX
|
July 1, 1988 |
LAXMAN BAHIRA SURYAVANSHI Vs. BALASAHEB DESAI SAHAKARI SAKHAR KARKHANA LTD
|
September 23, 1988 |
LAXMAN DADU DESAI Vs. IYOTIRLING SAHAKARI PANIPURVATHA SANTHA LTD
|
September 2, 1988 |
LAXMAN MAHADEV TELI Vs. PRINCIPAL SHRI PANCHAM KHEMRAJ MAHAVIDYALAYA
|
October 25, 1988 |
LAXMAN THAUSAHEB THORAT Vs. STATE OF MAHARASHTRA
|
December 6, 1988 |
LAXMANRAO ANANTRAO STARDEKAR Vs. BAPU SATYAPPA PAWAR
|
January 25, 1988 |
LEUKOPLAST INDIA LTD Vs. STATE OF GOA
|
February 3, 1988 |
LIFE INSURANCE CORPORATION OF INDIA Vs. ALL INDIA INSURANCE EMPLOYEES ASSOCIATION
|
July 26, 1988 |
LIFE INSURANCE CORPORATION OF INDIA Vs. COMMISSIONER OF INCOME TAX
|
December 12, 1988 |
LIFE INSURANCE CORPORATION OF INDIA Vs. ALL INDIA INSURANCE EMPLOYEES ASSOCIATION
|
July 27, 1988 |
LT. COL. EKNATH VISHNU KETKAR Vs. JADHOJI MAVJI PINARA
|
March 3, 1988 |
M C DASS COLLECTOR OF CUSTOMS Vs. KESSORAM INDUSTRIES AND COTTON MILLS LTD
|
January 1, 1988 |
M D NASIR KHAN Vs. STATE OF MAHARASHTRA
|
May 9, 1988 |
M K MAHENDALE Vs. COMMISSIONER OF INCOME TAX
|
November 17, 1988 |
M S MALATHI KUM Vs. COMMISSIONER NAGPUR DIVISION
|
November 3, 1988 |
M S SHASTRI Vs. HILLA M BATLIWALLA
|
September 20, 1988 |
M S SHASTRI Vs. HILLA M BATLIWALLA
|
September 21, 1988 |
MADAN KASHINATH AMONKAR Vs. STATE OF MAHARASHTRA
|
January 7, 1988 |
MADHU DEORAJ SHETTY Vs. STATE OF MAHARASHTRA
|
April 15, 1988 |
MADHUKAR JANARDHAN MULAY Vs. STATE OF MAHARASHTRA & ORS.
|
October 13, 1988 |
MADHUKAR S/O DATTATRAYA KALMEGH AND OTHERS Vs. ZILLA PARISHAD, AMRAVATI AND OTHERS
|
December 21, 1988 |
MADHURI MUKUND CHITNIS Vs. MUKUND MART AND CHITNIS
|
September 29, 1988 |
MAHABALESHWAR SINAI GARSE AND OTHERS Vs. BABULI KASHINATH GAUDO AND OTHERS
|
July 22, 1988 |
MAHABOOBKHAN ALIAS BABU S O FAIZULLAKHAN Vs. PARVEENBANU
|
April 29, 1988 |
MAHADEO Vs. VASANTA NAMDEO KOTBALE
|
November 2, 1988 |
MAHADEO DEOSTHAN WADALI Vs. JOINT CHARITY COMMISSIONER
|
December 2, 1988 |
MAHADU BALA GARADE Vs. VIJAY SHRIDHAR MAHAJANI
|
July 27, 1988 |
MAHAMADSHA RAHIMANSHA PATEL Vs. ABDULSHA IBRAHIMSHA PATEL
|
January 19, 1988 |
MAHARASHTRA POLLUTION CONTROL BOARD Vs. STATE OF MAHARASHTRA
|
July 18, 1988 |
MAHARASHTRA RAJYA SAHAKARI SEVAK MAHAMANDAL SHRIRAMPUR Vs. STATE OF MAHARASHTRA
|
November 17, 1988 |
MAHARASHTRA SMALL SCALE IND DEV CORPORATION LTD Vs. INDUSTRIAL COURT MAHARASHTRA
|
July 14, 1988 |
MAHARASHTRA STATE CO Vs. STATE OF MAHARASHTRA & ORS.
|
October 13, 1988 |
MAHARASHTRA STATE CO OP AND DEVELOPMERNT BANK LTD Vs. STATE OF MAHARASHTRA
|
July 29, 1988 |
MAHARASHTRA STATE CO OP MARKETING FEDERATION LTD Vs. KALLU DUKHIA CHOUDHARY
|
October 15, 1988 |
MAHARASHTRA STATE ROAD TRANSPORTCORPORATION Vs. DIGAMBAR BHIMRAO GUDADHE
|
July 27, 1988 |
MAHAVIR METAL CONVERTORS Vs. UNION OF INDIA
|
March 7, 1988 |
MAHESH BHAJANLAL BAJAJ Vs. K L VERMA JOINT SECRETARY
|
April 27, 1988 |
MAHINDRA & MAHINDRA LTD. Vs. MR. G.V. AKERKAR
|
April 27, 1988 |
MAHINDRA AND MAHINDRA LIMITED Vs. COMMISSIONER OF INCOME TAX
|
November 16, 1988 |
MAHINDRA SINTERED PRODUCTS LIMITED Vs. COMMISSIONER OF INCOME TAX
|
November 16, 1988 |
MAHINDRA UGINE STEEL CO LIMITED Vs. UNION OF INDIA
|
January 1, 1988 |
MALAN Vs. BALASAHEB BHIMRAO GAWADE
|
October 11, 1988 |
MALAN Vs. BALASAHEB BHIMRAO GAWADE
|
November 10, 1988 |
MALATI MURTHY Vs. ASHA V GUPTA
|
December 5, 1988 |
MANAKCHAND SARUPCHAND LUNAVAT Vs. STATE OF MAHARASHTRA
|
August 9, 1988 |
MANDOVI PELLETS LTD. Vs. UNION OF INDIA
|
March 30, 1988 |
MANGALA Vs. SHREYAS SHIKSHAN PRASARAK MANDAL
|
April 3, 1988 |
MANIKLAL PEERCHAND LUNAWAT Vs. RUPEE CO OP BANK LTD
|
December 20, 1988 |
MANILAL KHER AMBALAL AND CO Vs. A G LULLA ITO
|
June 8, 1988 |
MANJARDE JUNI VIVIDH KARYAKARI SAH SOC Vs. JAIKUMAR RAJARAM PATIL
|
November 24, 1988 |
MANJIRI T MALEKAR Vs. DEAN V M MEDICAL COLLEGE
|
October 19, 1988 |
MANOHAR GAJANAN JOSHI Vs. S B KULKARNI UPPER DISTRICT MAGISTRATE AURANGABAD
|
August 11, 1988 |
MANOHAR SHANKAR AARDE Vs. STATE OF MAHARASHTRA
|
May 12, 1988 |
MANOHAR SHANKAR AARDE Vs. STATE OF MAHARASHTRA
|
December 5, 1988 |
MANSINGKA INDUSTRIES LTD Vs. UNION OF INDIA
|
January 15, 1988 |
MANUBHAI PARAGJI VASHI Vs. STATE OF MAHARASHTRA
|
September 19, 1988 |
MANUBHAI PRAGAJI VASHI Vs. STATE OF MAHARASHTRA
|
August 19, 1988 |
MAROTI BAHORAO Vs. DNYANOBA BHAORAO SHEMADA
|
September 6, 1988 |
MCDERMOTT INTERNATIONAL INC NO 1 Vs. UNION OF INDIA
|
April 6, 1988 |
MCDERMOTT INTERNATIONAL INC NO 2 Vs. UNION OF INDIA
|
April 12, 1988 |
MEENADEVI Vs. STATE OF MAHARASHTRA
|
January 14, 1988 |
MEERA S. SINGH Vs. THE MUNICIPAL CORPORATION OF GREATER BOMBAY & ORS.
|
July 11, 1988 |
MEHER NIGAR Vs. SHAIKH HUSAIN
|
March 28, 1988 |
MEHERBAI KARI KHANDALAWALA Vs. COMPETENT AUTHORITY UNDER THE URBAN LAND CEILING AND REGULATION ACT 1976
|
March 11, 1988 |
MERCHANT Z M Vs. COMMISSIONER OF INCOME TAX
|
December 6, 1988 |
MERWANJEE F DESAI Vs. STATE OF MAHARASHTRA
|
January 29, 1988 |
METTUR BEARDSELL LTD Vs. APPARELS EXPORT PROMOTION COUNCIL
|
April 11, 1988 |
MIGS EXPRESS COMPANY Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE
|
July 5, 1988 |
MILTONS INDIA Vs. UNION OF INDIA
|
April 28, 1988 |
MIR JABBAR ALT Vs. MARATHWADA UNIVERSITY, AURANGABAD
|
December 14, 1988 |
MODILAL KALURAM KACHHARA AND Vs. STATE OF MAHARASHTRA
|
September 20, 1988 |
MOHAMMAD ISMAILKHAN MOHAMMAD YENUSKHAN Vs. STATE OF MAHARASHTRA
|
February 18, 1988 |
MOHAN ALIAS MANNU RADHAMAL BASANTANI Vs. STATE OF MAHARASHTRA
|
September 28, 1988 |
MOHD S A K SHAIKH Vs. SECY HOME GOVT OF MAHARASHTRA
|
July 11, 1988 |
MOHIBALI ROSHANALI NASER Vs. UNION OF INDIA
|
September 23, 1988 |
MOHINIDEVI CHORARIA Vs. APSARA CINEMA PRIVATE LIMITED
|
August 9, 1988 |
MOHOMED ANEES SHAIKH IBRAHIM Vs. STATE OF GUJARAT
|
April 19, 1988 |
MUKUND Vs. VISHWANATH
|
November 30, 1988 |
MUKUND Vs. SHANTIBAI
|
December 19, 1988 |
MUNICIPAL CORPORATION FOR GREATER BOMBAY Vs. MONOPOL CHEMICALS PRIVATE LIMITEDBOMBAY
|
March 14, 1988 |
MUNICIPAL CORPORATION OF GREATER BOMBAY Vs. SENIOR MEDICAL TEACHERS ASSOCIATION
|
April 4, 1988 |
MUNICIPAL CORPORATION OF GREATER BOMBAY AND ANOTHER Vs. THE SENIOR MEDICAL TEACHERS ASSOCIATION, BOMBAY AND OTHERS
|
June 6, 1988 |
MUNICIPAL CORPORATION OF THE CITY OF PUNE Vs. MOTILAL JAVHARMAL BAFNA
|
September 6, 1988 |
MUNICIPAL COUNCIL RAHURI Vs. GOVIND DAGADU SHINDE
|
November 18, 1988 |
N D SUTAR FOOD INSPECTOR LOCAL HEALTH AUTHORITY DHULE Vs. CHABULAL MAHADU CHAUDHARI
|
June 21, 1988 |
N K SATYADAS Vs. STATE OF MAHARASHTRA
|
January 9, 1988 |
N K SATYADAS Vs. STATE OF MAHARASHTRA
|
September 1, 1988 |
N L MEHTA CINEMA ENT P LTD Vs. VIJAY G SHIVGAN
|
January 7, 1988 |
N.L. MEHTA CINEMA ENTERPRISES Vs. PRAVINCHANDRA P. MEHTA
|
August 25, 1988 |
NAFIZ AHMED S O ABDUL HUSSEIN Vs. STATE OF MAHARASHTRA
|
August 1, 1988 |
NAGNATH S/O BALWANT KALEY Vs. SPECIAL LAND ACQUISITION OFFICER, N I T , NAGPUR
|
November 5, 1988 |
NAGORAO HIRAMAN SONDULE Vs. ANJANABAI W/O NAGORAO AND OTHERS
|
June 21, 1988 |
NALIN RAJNI PATEL Vs. SARASWAT CO-OPERATIVE BANK LTD
|
October 11, 1988 |
NAMDEO Vs. VITHAL AND ANOTHER
|
August 3, 1988 |
NANDAKUMAR SHANKAR MHATRE Vs. DAYANAND MAHADEV MHATRE
|
October 18, 1988 |
NANDINI Vs. SANJIV S O BIRSEN AHUJA
|
March 30, 1988 |
NARAINDAS MATHURADAS NARIELWALA Vs. MUKESH AND CO
|
October 26, 1988 |
NARAYAN GANGADHAR KHARE & ORS. Vs. STATE OF MAHARASHTRA
|
April 15, 1988 |
NARAYAN GAVADU PATIL Vs. RAVALNATH V K S SEVA SANSTHA MARYADIT
|
November 15, 1988 |
NARAYAN R BANDEKAR Vs. INCOME TAX OFFICER SECOND
|
November 28, 1988 |
NARAYAN SAMBHAJI SHINDE Vs. STATE OF MAHARASHTRA
|
June 22, 1988 |
NARENDRA KUMAR KAKKARRETD Vs. NISSAR KHAN IBRAHIM KHAN
|
July 20, 1988 |
NARENDRA MAFATLAL MEHTA Vs. UNION OF INDIA
|
April 21, 1988 |
NARSINGH LAXMAN BAHIRWADE Vs. VISHWANATH GOPAL JOSHI
|
August 9, 1988 |
NAVALBEN MOHANLAL SANGHANI Vs. UNION OF INDIA
|
July 4, 1988 |
NEERA Vs. BHALCHANDRA
|
June 14, 1988 |
NEPTUNE WIRES P LTD Vs. UNION OF INDIA
|
April 22, 1988 |
NEW GREAT EASTERN SPINNING AND WEAVING COMPANY, LTD. Vs. SHRIDHAR SAMBHAJI NALAWADE AND OTHERS
|
October 27, 1988 |
NEW INDIA ASSURANCE COMPANY Vs. RAJENDRA RATANLAL BHUTADA
|
April 7, 1988 |
NEW INDIA ASSURANCE COMPANY LTD Vs. JOAO ROSARIO VAZ
|
January 4, 1988 |
NEW INDIA INDUSTRIES LTD Vs. UNION OF INDIA
|
August 29, 1988 |
NEW SUBHASH PICTURES PRIVATE LIMITED Vs. BALKRISHNA WAMANRAO DANDE
|
June 29, 1988 |
NICOLAU ALMEIDA Vs. STATE OF MAHARASHTRA
|
April 13, 1988 |
NILKANTH S O RAJARAM GOTMARE Vs. VICE CHANCELLOR NAGPUR UNIVERSITY NAGPUR
|
August 25, 1988 |
NIRANJAN MOHANALAL KAPADIA Vs. STATE OF MAHARASHTRA
|
July 21, 1988 |
OFFICIAL LIQUIDATOR DADHICH SAHAKARI BANK LIMITED Vs. MURLIDHAR S SHARMA
|
February 9, 1988 |
OMPRAKASH TULSHIRAM Vs. H J LEACH AND CO
|
October 7, 1988 |
OMPRAKASH TULSIRAM Vs. H J LEACH AND CO
|
October 17, 1988 |
ORIENTAL FIRE AND GENERAL INSURANCE CO SOLAPUR Vs. HIRABAI VITHAL NIKAM
|
January 20, 1988 |
ORIENTAL INSURANCE CO. LTD. Vs. MAHABLESHWAR SINAI SALELKAR
|
September 20, 1988 |
ORKAY SILK MILLS P LTD Vs. GOVERNMENT OF INDIA
|
March 25, 1988 |
OSMANABAD TALUKA BHAJI PALA VA PHALE PRAKRIYA LTD Vs. COLLECTER OSMANABAD
|
April 20, 1988 |
P NAVIN KUMAR Vs. MUNICIPAL CORPORATION FOR GREATER BOMBAY
|
June 17, 1988 |
P NAVINKUMAR Vs. MUNICIPAL CORPORATION FOR GREATER BOMBAY
|
June 16, 1988 |
P T GANDHI Vs. MANJULABEN MAGANLAL SHAH
|
July 4, 1988 |
PADMAVATI Vs. NIRMAL KUMAR
|
March 9, 1988 |
PANDEY MISHRA AND COMPANY Vs. ANIL UPENDRA PITALE
|
March 23, 1988 |
PANDURANG CHIMAJI AGALE Vs. NEW INDIA LIFE INSURANCE COMPANY LIMITED
|
January 21, 1988 |
PANDURANG G. REGE & ORS. Vs. STATE OF MAHARASHTRA & ORS.
|
April 29, 1988 |
PANDURANG HARI KULKARNI Vs. MANOHAR GOPAL VEDALKAR
|
February 23, 1988 |
PANDURANG SAKHARAM DRAVID Vs. KIRLOSKAR BROTHERS LIMITED
|
August 26, 1988 |
PANKAJ VIDHYASAGAR GUPTA Vs. STATE OF MAHARASHTRA
|
November 18, 1988 |
PAREIRA (J. D.) AND OTHERS Vs. DIVISIONAL RAILWAY MANAGER, BOMBAY CENTRAL, AND ANOTHER
|
February 1, 1988 |
PARVATI K MOORJANI Vs. A FONSECA DIRECTOR DL AND C MINISTRY OF DEFENCE S C
|
April 28, 1988 |
PARVATIAMMAL DHARMALINGAM Vs. DIVISIONAL SUPERINTENDENT, CENTRAL RAILWAY
|
March 2, 1988 |
PARWATI Vs. BHAURAO AND OTHERS
|
February 3, 1988 |
PATNI JEWELLERS Vs. UNION OF INDIA
|
March 7, 1988 |
PEST CONTROL INDIA PRIVATE LIMITED Vs. RAMANAND DEVRAO HATTANGADI
|
November 3, 1988 |
PFAFF INDUSTRIAMASCHINEN MBH Vs. ADDITIONAL COLLECTOR OF CUSTOMS
|
July 19, 1988 |
PHALTAN SHAHAKARI SAKHAR KARKHANA LTD Vs. STATE OF MAHARASHTRA
|
April 6, 1988 |
PIROJA M MEHTA Vs. HAMBAI JAMSHEDJI CAMA
|
July 11, 1988 |
PODAR MILLS LIMITED Vs. J K SYNTHETICS LIMITED
|
January 8, 1988 |
POONA BOTTLING CO LIMITED Vs. UNION OF INDIA
|
January 1, 1988 |
PRADEEP S O ANANDILAL ZANZAR Vs. STATE OF MAHARASHTRA
|
November 25, 1988 |
PRAGI GOWARDHAN WAGHELA Vs. OMPRAKASH SURESCHANDRA MOR
|
February 5, 1988 |
PRAHLAD Vs. INDUBAI AND ANOTHER
|
January 11, 1988 |
PRAHLADRAI DALMIA LIONS COLLEGE OF COMMERCE AND ECONOMICS BOMBAY Vs. A M RANGAPARIA
|
March 17, 1988 |
PRAKASH KOTHARI Vs. REGIONAL PROVIDENT FUND COMMISSIONER MAHARASHTRA AND GOA
|
January 28, 1988 |
PRAKASH SAHADU BANOD Vs. STATE OF MAHARASHTRA
|
January 12, 1988 |
PRALHAD SHAMBURAO NEWALE Vs. STATE OF MAHARASHTRA
|
November 20, 1988 |
PRASANNA DAMODARAN NAIR Vs. D N CAPOOR OFFICER ON SPECIAL DUTY AND EX OFFICIOSECRETARY TO THE GOVERNMENT OF MAHARASHTRAHOME DEPTT MANTRALAYA
|
April 5, 1988 |
PRATAPRAO RAMCHANDRA GAIKWAD Vs. COLLECTOR OF PUNE AND OTHERS
|
July 1, 1988 |
PRAVIN K SINGHAL Vs. STATE OF MAHARASHTRA
|
July 22, 1988 |
PRAVIN MANSUKHLAL MEHTA Vs. UNION OF INDIA
|
January 13, 1988 |
PRAVINSINGH Vs. BIHARILAL SINGH
|
January 14, 1988 |
PREM RATAN VOHRA Vs. LALITKUMAR DAYALJI LAKHANI
|
January 18, 1988 |
PREMCHAND Vs. MOHD MAQBOOL
|
December 1, 1988 |
PREMIER AUTOMOBILES LIMITED Vs. PREMIER AUTOMOBILES EMPLOYEES UNION
|
July 1, 1988 |
PREMIER EDUCATION SOCIETY Vs. I K KIRPALANI
|
August 12, 1988 |
PREMJIT Vs. MAHAVIRPRASAD SHANTILAL
|
July 20, 1988 |
PRITHDAYAL CHETANDAS Vs. JAMNADAS GHANSHAMDAS TULIANI
|
August 29, 1988 |
PROGRESSIVE VIVIDH KARYAKARI SAHAKARI SEVA SOCIETY LTD ; CHINCHINIM SARZORA VRVIDH KARYAKARI SAHAKARI SEVA SOCIETY LTD Vs. STATE OF GOA AND ORS
|
July 6, 1988 |
PURSHOTTAM Vs. CHIEF SECRETARY TO UNION OF INDIA
|
August 4, 1988 |
PURUSHOTTAM Vs. STATE OF MAHARASHTRA AND ANOTHER
|
September 2, 1988 |
PUSHPABAI ANANDJI GALA Vs. SUKUMAR JINNAPPA BHARE
|
June 30, 1988 |
R B CHEMICALS Vs. UNION OF INDIA
|
June 30, 1988 |
R D SURVE Vs. TATA IRON AND STEEL COMPANY LIMITED
|
August 11, 1988 |
R M SURYAVANSHI Vs. MAHARASHTRA RAJYA SAHAKARI DUDH MAHASANGH
|
November 18, 1988 |
R P KAPOOR Vs. CHARITY COMMISSIONER MAHARASHTRA STATE
|
September 7, 1988 |
RAJARAM DWARKADAS CHHABRIA Vs. UNION OF INDIA
|
April 5, 1988 |
RAJENDRA GANDHI Vs. STATE OF MAHARASHTRA AND SHRIKANT YESHWANT DESPANDE
|
October 14, 1988 |
RAJENDRA GANDHI Vs. STATE OF MAHARASHTRA
|
October 17, 1988 |
RAJENDRA MANSUKHLAL Vs. POLICE COMMR GREATER BOMBAY
|
April 7, 1988 |
RAJENDRA MANSUKHLAL SHAH Vs. COMMISSIONER OF POLICE
|
April 7, 1988 |
RAJENDRA PRASAD B. NAYAK Vs. ARPEE ELECTRICALS PRIVATE LIMITED. & ORS.
|
July 6, 1988 |
RAJENDRAKUMAR MAHADEO SAKONE KHANDELWAL Vs. KALYAN RAMDEO MARWADI KHANDELWAL AND OTHERS
|
January 12, 1988 |
RAJESH GOVIND VIRKAR Vs. S K MAHAJAN
|
August 11, 1988 |
RAJKISHORE AND OTHERS Vs. MEENA AND ANOTHER
|
March 22, 1988 |
RAJKUMAR SHANTILAL GANDHI Vs. STATE OF MAHARASHTRA
|
October 7, 1988 |
RAJU MAHAVIR SHAH Vs. STATE OF MAHARASHTRA
|
October 22, 1988 |
RALPH MIRANDA Vs. ANTI CORRUPTION BUREAU AND ANR.
|
November 25, 1988 |
RAM FINANCE CORPORATION Vs. MURLIDHARTL
|
January 25, 1988 |
RAM PRASAD SHARMA Vs. STATE OF MAHARASHTRA
|
January 7, 1988 |
RAM RAO Vs. RAM DEVI
|
March 15, 1988 |
RAMAKANT SIMOPURUSKAR Vs. STATE OF MAHARASHTRA
|
August 18, 1988 |
RAMANLAL LALBHAI DESAI Vs. CENTRAL BOARD OF FILM CERTIFICATION BOMBAY
|
January 20, 1988 |
RAMBHAU Vs. STATE OF MAHARASHTRA
|
March 2, 1988 |
RAMCHANDRA VITHAL PRABHU DESSAI Vs. UNION OF INDIA
|
February 3, 1988 |
RAMDULAR SARJO DHOBI Vs. ISMAIL SULEMAN KASAM MULLA
|
July 2, 1988 |
RAMDULARIDEVIVISHWANATH DUBEY Vs. RAMTEJ SHRIDULL MISHRA
|
November 1, 1988 |
RAMESH SIPPY Vs. STATE OF MAHARASHTRA
|
September 22, 1988 |
RAMJI NARAYAN GHUGE Vs. RATAN WAGHU BHUJBAL
|
November 18, 1988 |
RAMJITAYAPPA CHAVAN Vs. STATE OF MAHARASHTRA
|
October 28, 1988 |
RAMKRISHNA BAJIRAO GOTMARE Vs. KANHAIYALAL TRIBHUWANLAL SHAH
|
October 17, 1988 |
RAMLAL Vs. COMMISSIONER WORKMENS COMPENSATION ACT
|
September 21, 1988 |
RAMRAO MAROTI BAJAD Vs. DHARMAL SANSTHAN VARCHAPARI MARIMAY SANSTHAN OF GAIWADI
|
June 10, 1988 |
RANJAN DAS Vs. STATE OF MAHARASHTRA
|
February 17, 1988 |
RATANBAI V KAMAT Vs. STATE OF GOA
|
June 13, 1988 |
RATNA KALA BAI AND ANOTHER Vs. NAMDEO SHAMRAOJI PATODE
|
August 9, 1988 |
RAVINDRA DINKAR PATIL Vs. STATE OF MAHARASHTRA
|
July 29, 1988 |
RAZKALI Vs. MARATHWADA SANSKRITIK MANDAL
|
November 29, 1988 |
REGINALD EDWARD NEGUS Vs. OFFICIAL LIQUIDATOR AS LIQUIDATOR OF DEVIDAYAL TUBE INDUSTRIES LIMITED
|
December 20, 1988 |
REGISTRAR UNIVERSITY OF PUNE Vs. KELKAR AND KELKAR, PUNE
|
September 14, 1988 |
REGISTRAR, UNIVERSITY OF PUNE Vs. KELKAR AND KELKAR
|
September 12, 1988 |
RELIANCE INDUSTRIES LIMITED Vs. UNION OF INDIA
|
February 19, 1988 |
REYON ROLDON Vs. SECRETARY TO THE GOVT OF MAHARASHTRA
|
July 7, 1988 |
RICARDSON HINDUSTAN LIMITED Vs. UNION OF INDIA
|
June 28, 1988 |
ROPLAS INDIA LIMITED Vs. UNION OF INDIA
|
July 6, 1988 |
RUKHMINIBAI WD O GOVINDRAO SHINDE Vs. STATE OF MAHARASHTRA
|
January 29, 1988 |
RUKHMINIBAI WD/O GOVINDRAO SHINDE Vs. STATE OF MAHARASHTRA
|
February 1, 1988 |
RUSI JEHANGIR JEEJEEBHOY Vs. MOHINDRA O D
|
August 15, 1988 |
S A N ENGG AND LOCOMOTIVE CO LTD Vs. GUJARAT STATE FINANCIAL CORPN
|
March 28, 1988 |
S B I Vs. FRAVINA DYES INTERMEDIATES
|
January 11, 1988 |
S. SURENDRAPAL SINGH Vs. WAMAN
|
January 25, 1988 |
S.B. JADHAV Vs. THE CHIEF SECRETARY & ORS.
|
October 12, 1988 |
SADA YESSU DESSAI Vs. RANGE FOREST OFFICER
|
August 18, 1988 |
SADANAND NAGESH WAIKAR Vs. THARUMAL GADUMAL MIRPURE
|
July 18, 1988 |
SADASHIV HARI ABHYANKAR Vs. SANJEEV MANOHAR BHAGWAT
|
August 22, 1988 |
SADASHIV HARI ABHYANKAR Vs. SANJEEV MANOHAR BHAGWAT
|
August 26, 1988 |
SADHANA TEXTILES MILLS PVT LIMITED Vs. COMMISSIONER OF INCOME TAX
|
November 18, 1988 |
SAIFUDDIN SALEBHAI BOHARI Vs. SADASHIV RAMCHANDRA KULKARNI
|
July 7, 1988 |
SAIKEE MAZAR Vs. B N PATEL ASSOCIATION COLLECTOR OF CUSTOMS M AND I DIV
|
April 12, 1988 |
SAINATH DARSHAN PREMISES CO OP SOC LTD Vs. JAIRAMDAS BHAGWANDAS ROHRA
|
January 25, 1988 |
SAINATH SHIPPING CORPORATION Vs. COLLECTOR OF CUSTOMS
|
May 11, 1988 |
SALAMABEGUM Vs. DISTRICT BRANCH MANAGER MAHARASHTRA STATE CO OPERATIVE LAND DEVELOPMENT BANK LIMITED
|
September 1, 1988 |
SALIM KHAN MUZAFFAR KHAN Vs. STATE OF MAHARASHTRA
|
July 8, 1988 |
SANG FASTENERS PVT LTD Vs. UNION OF INDIA
|
March 24, 1988 |
SANGHAMITRA MESHRAM Vs. STATE OF MAHARASHTRA
|
August 4, 1988 |
SANGHI MOTORS BOMBAY LTD Vs. M T SHINDE
|
July 8, 1988 |
SANGLI DISTRICT POWERLOOM OWNERS ASSOCIATION LTD Vs. STATE OF MAHARASHTRA
|
August 22, 1988 |
SANGLI ZILLA SAHAKARI NAGARI BANKS ASSOCIATION LIMITED Vs. STATE OF MAHARASHTRA
|
September 1, 1988 |
SANJAY KEDARI PATIL Vs. V K SARAF
|
July 12, 1988 |
SANJIV P JATHAN Vs. LARSEN AND TOUBRO LTD
|
July 29, 1988 |
SANTOSH BHAURAO RAUT Vs. STATE OF MAHARASHTRA
|
July 26, 1988 |
SANTOSH DATTARAM NADKARNI BOMBAY Vs. NEW INDIA INDUSTRIES LTD
|
February 29, 1988 |
SASHIKALA VINAYAK CHAWAN Vs. TUSHAR PURSHOTTAM DEOLEKAR
|
August 26, 1988 |
SATARA SAHAKARI SAKHAR KARKHANA LIMITED Vs. STATE OF MAHARASHTRA
|
September 23, 1988 |
SATISH BALKRISHNA MULE Vs. M.V. CHASKADBI
|
August 4, 1988 |
SATNAM SINGH Vs. STATE OF MAHARASHTRA
|
June 16, 1988 |
SATRUPI TOLARAM MIRCHANDANI Vs. CORONER OF GREATER BOMBAY
|
April 26, 1988 |
SAU RAJASHRI Vs. YOGENDRA
|
April 28, 1988 |
SEALOL HINDUSTAN LIMITED Vs. UNION OF INDIA
|
March 21, 1988 |
SEARSOLE CHEMICALS LIMITED Vs. H C SHAH
|
February 11, 1988 |
SEBASTIAN GEORGE FERNANDES Vs. D N CAPOOR
|
June 15, 1988 |
SEETA SHRIKRISHNA SHARMA Vs. VIJAYA A. RAO
|
June 21, 1988 |
SELPRINT, BOMBAY Vs. M.M SANAP AND ANOTHER
|
January 4, 1988 |
SENIOR REGIONAL MANAGER FOOD CORPORATION OF INDIA Vs. M P AGNANI
|
January 13, 1988 |
SHAH AND CO Vs. UNION OF INDIA
|
April 19, 1988 |
SHAH CONSTRUCTION COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
|
December 6, 1988 |
SHALINI RAMNATH PRABHU DESSAI Vs. UNION OF INDIA
|
July 8, 1988 |
SHAMRAO BHIMRAO PATIL Vs. SAKHARALE SARVESEVA SAHAKARI SOC LTD
|
September 2, 1988 |
SHANTA A. VAIDYA Vs. B.G. BHISE
|
June 30, 1988 |
SHANTA GENEVIEVE POMMERET Vs. SAKAL PAPERS PVT
|
January 13, 1988 |
SHANTI BUILDERS Vs. STATE OF MAHARASHTRA
|
October 4, 1988 |
SHARAD KESHAV MEHTA Vs. STATE OF MAHARASHTRA
|
July 19, 1988 |
SHARDA SOU Vs. GANPATRAO
|
April 26, 1988 |
SHARDABEN B MAFATLAL MRS Vs. COMMISSIONER OF INCOME TAX
|
December 2, 1988 |
SHEEL THERMOPLASTICS LIMITED Vs. UNION OF INDIA
|
April 15, 1988 |
SHIOPRASAD Vs. MOHANABAI
|
April 21, 1988 |
SHIVAJI RAMCHANDRA MORE Vs. STATE OF MAHARASHTRA
|
March 23, 1988 |
SHOBHA SURYAVANSHI SHIVAPPA KUM Vs. STATE OF GOA
|
June 21, 1988 |
SHRAWAN SAKHARAM UBHALE Vs. DURGA SAKHARAM UBHALE
|
April 22, 1988 |
SHREE RAM FINANCE CORPORATION Vs. MURLIDHAR
|
January 27, 1988 |
SHRI DEVENDRA SAVALARAM JADE Vs. THE STATE OF MAHARASHTRA & ORS.
|
November 3, 1988 |
SHRI GOVIND BAL MANDIR SHIKSHAN SANSTHA Vs. SUHAS DATTATRAYA KOGEKAR & ORS.
|
March 24, 1988 |
SHRI SHANKAR DAMODAR PHADKE Vs. THE STATE OF MAHARASHTRA
|
April 21, 1988 |
SHRI VASANT ANANT PANHALKAR Vs. BAJAJ TEMPO LTD., & ORS.
|
June 17, 1988 |
SHRIDHAR DAJI TAWDE Vs. FOOD CORPORATION OF INDIA
|
October 28, 1988 |
SHRIKRISHNA SAHAKARI DOODH VYAVSAIK SANSTHA LTD Vs. STATE OF MAHARASHTRA
|
August 17, 1988 |
SHRINIVAS VASANT SHUKLA Vs. COLLEGE OF PHYSICION AND SURGEON
|
December 7, 1988 |
SHRINIVAS VASANT SHUKLA Vs. COLLEGE OF PHYSICLANS AND SURGEONS, BOMBAY
|
October 7, 1988 |
SHYAM Vs. COMMISSIONER OF POLICE
|
September 13, 1988 |
SINNAR BIDI UDYOG LIMITED Vs. KERU MURLIDHAR VARHADE
|
February 24, 1988 |
SIRAJ KHAN Vs. L HIMINGLIANA
|
February 18, 1988 |
SITARAM Vs. STATE OF MAHARASHTRA
|
December 6, 1988 |
SITARAM Vs. STATE OF MAHARASHTRA
|
October 21, 1988 |
SMT. SNEHAL ARUN ATRE Vs. DIRECTOR OF EMPLOYMENT & ORS.
|
August 17, 1988 |
SOMESHWAR SAHAKARI SAKHAR KARKHANA LIMITED Vs. UNION OF INDIA
|
January 1, 1988 |
SONAVALA M V Vs. COMMISSIONER OF INCOME TAX
|
December 1, 1988 |
SONIA WIFE OF YASHPAL KHANNA Vs. YASHPAL KISHORILAL KHANNA
|
April 25, 1988 |
SONPAL HIRALAL BALMIKL Vs. M.S. APTE, P.O., INDUSTRIAL COURT ETC.
|
September 9, 1988 |
SOU. SHOBHA Vs. MANOHAR
|
December 5, 1988 |
SPECIAL STEELS LTD Vs. JAY PRESTRESSED PRODUCTS LTD
|
December 1, 1988 |
STANDARD MILLS COMPANY LTD Vs. UNION OF INDIA
|
April 19, 1988 |
STATE BANK OF INDIA Vs. PODAR MILLS LIMITED
|
March 7, 1988 |
STATE BANK OF INDIA Vs. PODAR MILL LTD
|
August 8, 1988 |
STATE INDUSTRIAL AND INVESTMENT CORPORATION OF MAHARASHTRA LTD. Vs. HARGOVIND VITHALDAS AND OTHERS
|
December 12, 1988 |
STATE OF GOA Vs. SHARACHANDRA UPENDRA KAMAT
|
December 2, 1988 |
STATE OF MAHARASHTRA Vs. MOHAMMAD YUSUF NOORMOHAMMED
|
December 20, 1988 |
STATE OF MAHARASHTRA Vs. PRABHAKAR RAMKRISHNA SHIRALKAR
|
July 18, 1988 |
STATE OF MAHARASHTRA Vs. VASANT MADHAV DEVRE
|
July 18, 1988 |
STATE OF MAHARASHTRA Vs. NAVINCHANDRA KANTILAL MEHTA
|
July 12, 1988 |
STATE OF MAHARASHTRA Vs. HANMANTSA GANPATSA KATWA
|
July 12, 1988 |
STATE OF MAHARASHTRA Vs. ANNAPPA BALAPPA VANJELE
|
July 12, 1988 |
STATE OF MAHARASHTRA Vs. ARUN SAVALARAM PAGARE
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August 5, 1988 |
STATE OF MAHARASHTRA Vs. VISHWAS BABURAV DESAI
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August 5, 1988 |
STATE OF MAHARASHTRA Vs. GULAM RASUL
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August 9, 1988 |
STATE OF MAHARASHTRA Vs. ARUN SAVALARAM PAGARE
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August 10, 1988 |
STATE OF MAHARASHTRA Vs. NABABAI ABDUL HASAN
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August 9, 1988 |
STATE OF MAHARASHTRA Vs. V S RAGHAVAN
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November 17, 1988 |
STATE OF MAHARASHTRA Vs. L D KANCHAN BR MANAGER INDIAN OVERSEAS BANK
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November 3, 1988 |
STATE OF MAHARASHTRA Vs. RAJENDRA HILAL PATIL
|
October 6, 1988 |
STATE OF MAHARASHTRA Vs. GENU YESHWANT DIVATE P S I AHMEDNAGAR POLICE
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March 10, 1988 |
STATE OF MAHARASHTRA Vs. NABABAI ABDUL HASAN
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February 22, 1988 |
STATE OF MAHARASHTRA Vs. SHETY SAVALE AND COMPANY
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January 27, 1988 |
STATE OF MAHARASHTRA Vs. NANABHAI RATHOD
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February 8, 1988 |
STATE OF MAHARASHTRA Vs. HIRALAL MAGANLAL DOSHI
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June 21, 1988 |
STATE OF MAHARASHTRA Vs. TARACHAND NATHALAL SHAH
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June 21, 1988 |
STATE OF MAHARASHTRA Vs. MARCEL CARVALHE
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June 20, 1988 |
STATE OF MAHARASHTRA Vs. SAHAJI GAJANAN JADHAV
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July 7, 1988 |
STATE OF MAHARASHTRA Vs. BHALACHANDRA GANGADHAR AKUL
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July 7, 1988 |
STATE OF MAHARASHTRA Vs. MUZZAFFAR HUSSAIN SAIFUDDIN
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July 6, 1988 |
STATE OF MAHARASHTRA Vs. VASUDEO SHIVLINGAPPA TAKAWADE
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July 6, 1988 |
STATE OF MAHARASHTRA Vs. USHA VINAYAK BAL
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July 6, 1988 |
STATE OF MAHARASHTRA Vs. SATISH DATTATRAYA KHATAVKAR
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July 7, 1988 |
STATE OF MAHARASHTRA Vs. NAND KISHORE DURGAPRASAD PARDESHI
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July 7, 1988 |
STATE OF MAHARASHTRA Vs. PRAKASH KALGYA KALE
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June 28, 1988 |
STATE OF MAHARASHTRA Vs. SURESH BHALCHANDRA GAVADE
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July 1, 1988 |
STATE OF MAHARASHTRA Vs. RAJENDRA HILAL PATIL
|
October 7, 1988 |
STATE OF MAHARASHTRA Vs. M/S PREMIER TIMBER INDUSTRIES
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March 21, 1988 |
STEEL AGE INDUSTRIES LTD Vs. UNION OF INDIA
|
April 12, 1988 |
SUBRAMANIAN K Vs. SIEMENS INDIA LIMITED
|
November 16, 1988 |
SUDAM Vs. STATE OF MAHARASHTRA
|
March 17, 1988 |
SUDHA Vs. DINKARRAO
|
March 22, 1988 |
SUDHAKAR G. PATIL Vs. DINKAR SHRIDHAR TAMHANKAR
|
June 9, 1988 |
SUDHAKAR VISHNUE PATIL Vs. STATE OF PATIL
|
December 6, 1988 |
SUHAS NAIK Vs. PLANNING AND DEVELOPMENT AUTHORITY PANAJI
|
August 16, 1988 |
SUHAS PRABHAKAR NAGARNATH Vs. B T GANGAL
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September 28, 1988 |
SUHAS PRABHAKAR NAGARNATH Vs. B T GANGAL
|
September 29, 1988 |
SUJATA CHANDRAKANT CHOURA Vs. BOMBAY MUNICIPAL CORPORATION
|
July 8, 1988 |
SUKHADEO VISHWANATH GARAJE Vs. FOOD CORPORATION OF INDIA
|
November 2, 1988 |
SUKHDEO S O SOPAN MUNDHE Vs. STATE OF MAHARASHTRA
|
April 28, 1988 |
SUKHDEO VISHWANATH GARAJE Vs. FOOD CORPORATION OF INDIA
|
November 3, 1988 |
SUKHDEV WEDU PATIL Vs. NASIK ZILLA SAHAKARI SOOT GIRNI LIMITED
|
July 4, 1988 |
SULOCHANA Vs. GURUBACHANSINGH SARANSINGH
|
February 29, 1988 |
SULOCHANA Vs. GURUBACHANSING S O SARANSINGH
|
March 1, 1988 |
SULOCHANA W/O MADHUKAR JOSHI Vs. GURUBACHANSING S/O SARANSINGH
|
March 2, 1988 |
SULOCHNA Vs. GURBACHAN SINGH
|
August 1, 1988 |
SUMAN Vs. SUBHASH
|
February 15, 1988 |
SUMITRABNI Vs. STATE OF MAHARASHTRA
|
March 17, 1988 |
SUNANDA Vs. CHANDRAKANT
|
January 4, 1988 |
SUNDERI SHIVRAM SHETTY Vs. SHAIKH MOHAMED HUSSAIN SHAIKH MOHAMED UMAR
|
September 19, 1988 |
SUNDERJI THAKARSI DHANJI Vs. PUSHPA K. HARIRAMANI
|
June 15, 1988 |
SUNDERLAL VARDHASA SAOJEE Vs. DIGAMBER RAMRAO ROKADE
|
November 30, 1988 |
SUPERINTENDENT OF CUSTOMS P Vs. ABDULLAH MOHAMMED GANI
|
December 26, 1988 |
SUPPLY COMMISSIONERS OFFICE EMPLOYEES CLASS III UNION Vs. STATE OF MAHARASHTRA
|
March 25, 1988 |
SURAT COTTON SPINNING AND WEAVING MILLS PVT LIMITED Vs. COMMISSIONER OF INCOME TAX
|
December 15, 1988 |
SURESH CHANDRA Vs. CHANCELLOR NAGPUR UNIVERSITY
|
March 14, 1988 |
SURESH GOVIND MANDAVGANE Vs. RAGHUNATH MORESHWAR PENDSE
|
February 3, 1988 |
SUSHILA KRISHANLAL JAIN Vs. UNION OF INDIA
|
August 1, 1988 |
SUSHILALABAI MADHUKAR PATHAK Vs. RAMCHANDRA TUKARAM WALVEKAR
|
November 30, 1988 |
T N KARUNESHUDAS Vs. SARSHAMMA SOMASUNDARAM
|
July 22, 1988 |
TAMMA Vs. STATE OF MAHARASHTRA
|
July 18, 1988 |
TANUJA Vs. STATE OF MAHARASHTRA
|
March 11, 1988 |
TANUJA M RAJPAL Vs. STATE OF MAHARASHTRA
|
November 3, 1988 |
TARQUINO RAUL Vs. DAMODAR MANGALJI AND CO PVT LTD
|
January 13, 1988 |
TEJULAL RAMLAL Vs. THE ASSISTANT ELECTRICAL ENGG. & ORS.
|
January 4, 1988 |
THAKUR SHIPPING CO LTD Vs. TRUSTEES OF THE PORT OF BOMBAY
|
July 15, 1988 |
THE BOMBAY ELECTRIC WORKERS UNION Vs. B.E.S.T. WORKERS UNION & ORS.
|
July 4, 1988 |
THE RATNAGIRI DISTRICT CENTRAL CO Vs. DINKAR KASHINATH WATVE & ORS.
|
April 28, 1988 |
THERMO PLASTIC INDUSTRIES Vs. U O I
|
January 6, 1988 |
THOMAS OLIVEIRA Vs. PAUL PRECIOSO MATEUS DE SOUZA
|
April 28, 1988 |
THUKRAL ANJALI DOOKUMAR Vs. STATE OF MAHARASHTRA
|
July 27, 1988 |
TRADEX INDUSTRIES Vs. UNION OF INDIA
|
March 24, 1988 |
TRADING ENGINEERS INTERNATIONAL PVT LIMITED Vs. CENTRAL BOARD OF DIRECT TAXES
|
April 4, 1988 |
TUKARAM Vs. GRAMPANCHAYAT KARYALAYA
|
February 9, 1988 |
TUKARAM SAWANT Vs. MANGALALAXMI CHINUBHAI SHAH
|
December 15, 1988 |
TULSIDAS V NAGVEKAR Vs. KADAMBA TRANSPORT CORPORATION LIMITED
|
February 18, 1988 |
TYRON NAZARATH Vs. STATE OF MAHARASHTRA
|
February 1, 1988 |
ULHAS OIL AND CHEMICAL INDUSTRIES PRIVATE LIMITED Vs. H M SINGH
|
April 13, 1988 |
UMAR MOHAMMAD MALBARI Vs. K P GAIKWAD
|
February 17, 1988 |
UNION BANK OF INDIA Vs. ARPHI INCORPORATED
|
February 19, 1988 |
UNION OF INDIA Vs. INDIA PHOTOGRAPHIC CO LTD
|
February 4, 1988 |
UNION OF INDIA Vs. PIEDADE FERNANDES
|
January 11, 1988 |
UNION OF INDIA Vs. GREAT EASTERN SHIPPING COMPANY LIMITEDBOMBAY
|
January 14, 1988 |
UNION OF INDIA Vs. VICCO LABORATORIES
|
April 27, 1988 |
UNION OF INDIA Vs. BHIMRAO NARAYAN RAO RANDYE
|
September 23, 1988 |
UNION OF INDIA Vs. GREAT EASTERN SHIPPING CO LTD
|
November 15, 1988 |
UNION OF INDIA Vs. SHAKTI INDUSTRIES PVT LTD
|
October 31, 1988 |
UNION OF INDIA Vs. FILM FEDERATION OF INDIA
|
October 14, 1988 |
UNION OF INDIA Vs. VITA TAX PROCESSORS
|
January 1, 1988 |
UNION OF INDIA Vs. EFIGINIA AUGUSTA AND ORS.
|
March 3, 1988 |
UNION OF INDIA AND ORS Vs. K S MAMADAPUR & BROS
|
November 4, 1988 |
UNIVERSAL CANS AND CONTAINERS LTD Vs. UNION OF INDIA
|
April 19, 1988 |
URMILA SUDHAKAR BHALEKAR Vs. SUDHAKAR AMBAJI BHALEKAR
|
September 14, 1988 |
USHA SPINNING AND WEAVING MILLS LIMITED Vs. UNION OF INDIA
|
March 23, 1988 |
V D DAMLE Vs. STATE OF MAHARASHTRA
|
June 9, 1988 |
V M ANGHI Vs. RAMMORATH GOURISHANKAR TIWARI
|
July 8, 1988 |
V P S GILL Vs. AIR INDIA
|
February 9, 1988 |
VAMAN MARUTY GHARAT Vs. M P APTE
|
July 6, 1988 |
VASANT ARJUN RACHH Vs. NIRMALAL RAMNIKLAL SHAH
|
June 15, 1988 |
VASANT GOVINDJI KOTAK Vs. DAMAYANTI HARIRAM
|
August 29, 1988 |
VASANTRAO DADA PATIL SAHAKARI SAKHAR KARKHANA LTD Vs. PANDITRAO NATHUJI PAWAR, DAULATRAO SONUJI AHER
|
October 28, 1988 |
VASHDEV PRAKASH Vs. VIMAL PREMCHAND HINDUJA MRS
|
April 21, 1988 |
VASUNDHARABAI Vs. VASANTRAO S O DATTOPANT RUPADE
|
March 24, 1988 |
VIDYADHAR VINAYAK GODBOLE Vs. RAMESH NARAYAN TULSHIBAGWALE
|
March 16, 1988 |
VIJAY KRISHNARAO KEDARE Vs. STATE OF MAHARASHTRA
|
October 5, 1988 |
VIJAY S O PUNDLIK BAND Vs. AMRAVATI UNIVERSITY
|
November 3, 1988 |
VIJAY S/O PUNDLIK BAND Vs. AMRAVATI UNIVERSITY THROUGH ITS VICE CHANCELLOR, AMRAVATI
|
November 24, 1988 |
VIJAYKUMAR SADASHIO ATALE Vs. STATE OF MAHARASHTRA & ORS.
|
April 5, 1988 |
VIJAYSINGH RAJASINGH VARMA Vs. VISHINKUMARI UDAYSINGH VARMA
|
September 28, 1988 |
VIKAS CHEMICALS Vs. UNION OF INDIA
|
January 1, 1988 |
VIKRAMADITYA MADANLAL GOENKAR Vs. STATE OF MAHARASHTRA
|
January 29, 1988 |
VILAS Vs. RAMESH
|
August 11, 1988 |
VINA Vs. DIGAMBAR
|
December 2, 1988 |
VINAYAK VITHAL TADVALKAR & ANR. Vs. THE MAHARASHTRA STATE KHADI & VILLAGE INDUSTRIES BOARD & ORS.
|
July 4, 1988 |
VINOD MOHANLAL DESAI Vs. UNION OF INDIA
|
August 5, 1988 |
VINODKUMAR RATILAL SHAH Vs. MADHUBALA MADHAV KHARAIT
|
February 29, 1988 |
VISHANJEE DUNGARMAL FUTNANI Vs. KRISHNA MOHANLAL FUTNANI
|
October 5, 1988 |
VISHNU BAPU TAPKIR Vs. MOHANNAGAR CO OPERATIVE HOUSING SOCIETY LIMITED
|
April 17, 1988 |
VISHNU J.S. QUIRTANIM Vs. DAMODAR TARKAR AND ORS.
|
October 19, 1988 |
VISHWANATH GANGARAM GHUGARE Vs. STATE OF MAHARASHTRA
|
February 3, 1988 |
VISHWANATH GOVIND SABALE Vs. NARAYAN LAXMAN GILANKAR
|
February 9, 1988 |
VISHWANATH KASHINATH TRIBHUVAN Vs. K P RAGHUVANSHI
|
July 13, 1988 |
VISHWAS BHIMRAO DHUMAL Vs. KOPARGAON NAGARPALIKA
|
April 22, 1988 |
VISHWAS V BHAGWAT Vs. GIRISH K VORA
|
September 20, 1988 |
VITHAL Vs. STATE OF MAHARASHTRA
|
June 30, 1988 |
VITTHAL RAO Vs. RATNAPRABHA
|
February 19, 1988 |
VOLTAS LIMITED Vs. UNION OF INDIA
|
March 16, 1988 |
WAMAN DATTARAYA PUROHIT Vs. WAMAN DATTARAYA KALE
|
April 29, 1988 |
WASUDEO PANDURANG MOKHARE Vs. REGISTRAR CO OP SOC
|
January 28, 1988 |
WESTERN INDIA FOOTBALL ASSOCN Vs. BOMBAY DISTRICT FOOTBALL ASSOCN
|
October 25, 1988 |
WIPRO PRODUCTS LIMITED Vs. STATE OF MAHARASHTRA
|
July 19, 1988 |
YESHWANT GAJANAN JOSHI Vs. HINDUSTAN PETROLIUM CORPORATION LTD
|
February 2, 1988 |
YESHWANT GAJANAN JOSHI Vs. HINDUSTAN PETROLEUM CORPORATION LIMITED
|
February 19, 1988 |
YOGENDRA PATWARDHAN Vs. KHANDELWAL HERMANN ELECTRONICS LIMITED
|
November 16, 1988 |
ZAHID ALI IMDADALI Vs. FAHMIDA BEGUM
|
June 23, 1988 |
ZAHID ALI IMDADALI Vs. FAHMIDA BEGUM D/O AKBAR ALI
|
June 24, 1988 |
ZANDU PHARMACEUTICAL WORKS LTD Vs. DAYANAND SITALDIN MISHRA
|
April 26, 1988 |
ZENITH STEEL PIPES LTD Vs. COMMISSIONER OF INCOME TAX
|
December 6, 1988 |
ZENITH STEEL PIPES LTD Vs. COMMISSIONER OF INCOME TAX
|
December 7, 1988 |
ZILLA SAHAKARI KENDRIYA BANK MARYADIT Vs. GENERAL ASSURANCE SOCIETY LTD
|
August 25, 1988 |