REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
A V JAIN Vs. UNION OF INDIA	January 30, 1987
A V JOGLEKAR Vs. WAMANDEO MAHADEO DEOSTHALE	August 5, 1987
A.C. DMELLO Vs. SHIPPING CORPORATION OF INDIA	November 20, 1987
AASHWINKUMAR B MALARI Vs. STATE OF MAHARASHTRA	March 4, 1987
ABBASHBHAI K GOLWALA Vs. R G SHAH	October 16, 1987
ABDEALI S O TURAB ALI Vs. HAJI ABDUL JALIL	September 11, 1987
ABDUL HABIB KHAN S O ABDUL REHMAN Vs. MAHARASHTRA STATE ROAD TRANSPORT CORPORATION	January 7, 1987
ABDUL MAJID CHIRKUT ANSARI Vs. STATE OF MAHARASHTRA	January 30, 1987
ABDUL RASHEED KHAN ALIAS RASHEED MAMU Vs. STATE OF MAHARASHTRA	February 12, 1987
ABDUL RASHID Vs. INDIAN SAILORS HOME SOCIETY	September 11, 1987
ABDUL RASHID Vs. INDIAN SAILORS HOME SOCIETY AND OTHERS	September 24, 1987
ABDUL RAZAK SHAIKH Vs. STATE OF MAHARASHTRA	August 7, 1987
ABDUL REHMAN IBRAHIM TELLI Vs. BANSAL K G 1ST ITO	July 3, 1987
ABDUL SATTAR REHMANBHAI Vs. JULEKHABI RAHIMAN DARYAWARDI	November 21, 1987
ABDUL WAHAB Vs. DISTRICT MAGISTRATE	March 9, 1987
ABDULLA KOZUKHAL ASSAINAR Vs. STATE OF MAHARASHTRA	June 26, 1987
ABDULRASHID ABDULRAJAK MANER Vs. GULAMHUSEN KUTUBUDDIN MANER	August 21, 1987
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. GHASIRAM PHOOLCHAND	January 13, 1987
ADMINISTRATOR OF THE CORPORATION OF CITY OF NAGPUR Vs. ASHOK BABURAO WANKHEDE AND OTHERS	January 30, 1987
AGAHININATH BHIMRAO PATEKAR Vs. STATE OF MAHARASHTRA	February 6, 1987
AGRICULTURAL PRODUCE MARKET COMMITTEE Vs. STATE OF MAHARASHTRA	July 3, 1987
AHMEDABAD MANUFACTURING AND CALICO PRINTING COMPANY LIMITED Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY	July 17, 1987
AHMEDALLY G. KATHAWALA Vs. JHAVERBAI H. DAULAT	February 2, 1987
AIR CORPORATION EMPLOYEE UNION Vs. AIR INDIA	August 21, 1987
AJIT GLASS WORKS PVT LTD Vs. UNION OF INDIA	August 13, 1987
AKHIL MAHARASHTRA KAMGAR UNION, BOMBAY Vs. C.Z. INSTRUMENTS INDIA PVT. LTD. AND ORS.	February 20, 1987
ALEN CO OPERATIVE BANK LIMITED Vs. R H WINDSOR I LIMITED	September 7, 1987
ALLAHABAD BANK EMPLOYEES UNION Vs. UNION OF INDIA	September 19, 1987
ALTAF HUSSAIN Vs. HAMIDABAI AND OTHERS	March 18, 1987
AMAR ENTERPRISES Vs. UNION OF INDIA	June 10, 1987
Amarjeet Singh Cheems Vs. State	June 23, 1987
AMARJIT SINGH CHEEMA Vs. STATE OF MAHARASHTRA	June 23, 1987
AMBELKAR (V.S.) Vs. FOURTH LABOUR COURT, BOMBAY (M.R. BHOPE, PRESIDING OFFICER) AND ANOTHER	September 1, 1987
AMERICAN EXPRESS BANK EMPLOYEES UNION Vs. UNION OF INDIA	September 11, 1987
AMIRAJ CONSTRUCTION CO Vs. STATE OF MAHARASHTRA	March 31, 1987
AMOL ALIAS AMOLKUMAR GAJANAN NAIK Vs. DIRECTOR OF MUNICIPAL ADMINISTRATION GOA	May 12, 1987
AMRIT SAGAR PURI Vs. OVER SEAS IMPEX (PVT.)	February 9, 1987
ANAND KRISHNAYA KONDIYA Vs. ASSISTANT COLLECTOR OF CUSTOMS	August 14, 1987
ANANDEYA SILICA PVT LTD Vs. UNION OF INDIA	November 11, 1987
ANANDI RAVJI VATAS Vs. ORIENTAL INDUSTRIES	January 8, 1987
ANANT SAJI NAIK Vs. PANDURANG XETE TILVE OF PONDA	January 27, 1987
ANIL Vs. DEAN INDIRA GANDHI MEDICAL COLLEGE AND HOSPITAL NAGPUR	February 23, 1987
ANNUBAI GANAPATI NALUGADE Vs. DNYANU TUKA NALUGADE	August 11, 1987
ANTONIO JOAO BOSCO LOBO; MARIO FRANCISCO LOBO; LAND ACQUISITION ACT, 1894 Vs. UNION OF INDIA AND OTHERS	April 22, 1987
ANURADHA KRISHNA GUJARATI Vs. WAMAN GOVIND MODAK	August 26, 1987
ANUSAYA EVAN KAMBALE Vs. SUPERINTENDENT OF POLICE	December 10, 1987
APARNA MISS ALIAS VANDANA SHAMRAO HINGANE Vs. SHIVAJI UNIVERSITY KOLHAPUR	October 15, 1987
APEX MARKETING FEDERATION EMPLOYEES UNION Vs. S A PATIL	December 8, 1987
APEX MARKETING FEDERATION EMPLOYEES UNION Vs. STATE OF MAHARASHTRA	February 26, 1987
ARPHI INCORPORATED Vs. UNION OF INDIA	August 12, 1987
ARUNA S PARDESHI Vs. DEAN SWAMI RAMANAND TIRTH MEDICAL COLLEGE AT AMBAJOGAI	January 22, 1987
ARVIND ANAND GAIKWAD Vs. UNI ABEX ALLOY PRODUCTS LTD	November 20, 1987
ARVIND LAXMANRAO KINGE Vs. STATE OF MAHARASHTRA URBAN DEVELOPMENT PUBLIC HEALTH AND HOUSING DEPARTMENT BOMBAY 32	February 16, 1987
ARVIND V INAMDAR Vs. ASSISTANT COLLECTOR OF CUSTOMS	July 20, 1987
ASHA PAVRO ELECTRONICS PVT LTD Vs. UNION OF INDIA	July 31, 1987
ASHABI SHAIKH DAWOOD KASAM Vs. GHANSHYAM BABURAO PALANGE	February 6, 1987
ASHOK ABAJI GAIKWAD Vs. STATE OF MAHARASHTRA	August 24, 1987
ASHOK ACCUSED Vs. PRALHAD	March 26, 1987
ASHOK DHARMA VAITI Vs. STATE OF MAHARASHTRA	October 5, 1987
ASHOK HIGORANI Vs. BOMBAY MERCANTILE CO OP BANK LTD	April 29, 1987
ASHOK MANIKLAL HARKUT Vs. COLLECTOR AMRAVATI	October 14, 1987
ASHOK SHANKARRAO CHAVAN Vs. ANIL TRAYAMBAKRAO PATIL	October 12, 1987
ASHOK TRADERS Vs. UNION OF INDIA	January 1, 1987
ASHOKCHAND S O MANAKCHAND TATED Vs. STATE OF MAHARASHTRA	March 5, 1987
ASIATIC SALVORS Vs. DODSAL PVT LTD	July 16, 1987
ASSISTANT COLLECTOR OF CENTRAL EXCISE, KALYAN DIVISION Vs. DIPSI CHEMICALS PVT LTD	January 1, 1987
ASSISTANT COLLECTOR OF CUSTOMS R AND I P BOMBAY Vs. SHANKAR GOVARDHAN MOHITE	August 18, 1987
ASSOCIATED BEARING CO LTD Vs. UNION OF INDIA	December 3, 1987
ASSOCIATION OF ENGG. WORKERS TRADE UNION & ANR. Vs. SHRI S.A. PATIL & ORS.	August 14, 1987
AUGUSTINNO FERNANDES Vs. MAMLATDAR OF MORMUGAO	December 7, 1987
AVANTI DEVELOPMENT COMPANY LIMITED Vs. STATE OF MAHARASHTRA	August 20, 1987
B S MAHAJAN Vs. CHAPSEY R MISTRY	October 28, 1987
B S RAWAT ASSISTANT OLLECTOR OF CUSTOMS Vs. ANDRE CHRISTOPHER MIDLARZ	December 1, 1987
B S RAWAT ASSTT COLLECTOR OF CUSTOMS Vs. ANDRE CHRISTOPHER MYDLARZ	December 9, 1987
B.W. RAMTEKE Vs. BOARD OF DIRECTORS OF THE MAZAGAON DOCK LTD	January 16, 1987
BABAN DAGADU PATIL Vs. K P GAIKAWAD DEPUTY COMMISSIONER OF POLICE ZONE II THANE	September 15, 1987
BABASAHEB DEVGONDA PATIL Vs. MANAGING DIRECTOR PANCHGONDA SAHAKARI SAKHAR KARKHANE LTD	November 10, 1987
BABURAO Vs. HABAJI	September 7, 1987
BABURAO BALIRAM MALGAONKAR Vs. EXECUTIVE ENGINEER B AND C DIV	October 1, 1987
BAJAJ ELECTRICALS LIMITED BOMBAY Vs. METAL AND ALLIED PRODUCTS BOMBAY	August 13, 1987
BAJAJ ELECTRICALS LTD Vs. METALS AND ALLIED PRODUCTS BOMBAY	August 4, 1987
BAJARANGLAL S O NATHULAL AGARWAL Vs. JAWAHARLAL AMOLAKCHAND DARDA	September 2, 1987
BAJRANG S O MURLIDHARJI PALIWAL Vs. DEAN INDIRA GANDHI MEDICAL COLLEGE NAGPUR	October 9, 1987
BALKRISHNA DATTARAM SALGAOKAR Vs. STATE OF MAHARASHTRFA	March 12, 1987
BALWANT SINGH SETHI Vs. SARDAR ZORAWARSINGH HUSHNAK SINGH ANAND	July 27, 1987
BANK OF BARODA Vs. TRIVENIPRASAD JAMNAPRASAD MISHRA	January 13, 1987
BANSILAL Vs. SWADESHI MILLS CO LTD	February 3, 1987
BAPURAO S O NARAYAN JATALE Vs. MAHADEO S O GOVINDA MALI	September 23, 1987
BARTHELS AND LUDERS GMBH Vs. M V DOMINIQUE	October 9, 1987
BASSEIN CATHOLIC CO OPARATIVE BANK LIMITED Vs. STATE OF MAHARASHTRA	August 5, 1987
BASWANT & CO. Vs. RANGALAL SURAJMAL MARWADI	March 4, 1987
BENGT INGMAR ERIKSSON Vs. JAMNIBAI SUKHARYA DHANGDA	June 8, 1987
BERAR OIL INDUSTRY AKOLA Vs. NATIONAL BERAR OIL INDUSTRY WORKERS UNION AKOLA	January 30, 1987
BERLIA CHEMICALS AND TRADERS Vs. UNION OF INDIA	August 14, 1987
BHAGWAN DHONDU TARKAR Vs. STATE OF MAHARASHTRA	September 4, 1987
BHAGWAN S O GANPATRAO GODSAY AND RAGHUNATH S O DHONDIBA LOHAR AND SUDHABAI Vs. KACHRULAL S O BASTIMAL SAMDARIYA AND PANDURANGRAO S O AMBADASRAO RATNALIKAR	January 23, 1987
BHAGWAN YYANKATRAO LAHANE Vs. D.S. SOMAN, COMMISSIONER OF POLICE, BOMBAY, AND OTHERS	November 13, 1987
BHAGWANRAO Vs. GANPATRAO	June 25, 1987
BHAGWANRAO S O JIJABA AUTI Vs. GANPATRAO S O MUGAJI RAUT	August 7, 1987
BHARAT BARREL AND DRUM MFG CO PVT LTD Vs. R B SAID RECOVERY OFFICER GOVERNMENT DUES IN THE OFFICE OF THE COLLECTOR OF	October 28, 1987
BHARAT COMMERCE AND INDUSTRIES LIMITED Vs. UNION OF INDIA	January 1, 1987
BHARAT DWARKADAS THAKKAR Vs. STATE OF MAHARASHTRA	September 15, 1987
BHARATI MANOHARLAL AHUJA Vs. STATE OF MAHARASHTRA	July 9, 1987
BHARATI VASANTRAO KARNEWAR Vs. VASANTRAO ANANDRAO KARNEWAR	July 24, 1987
BHARATIYA KAMGAR SENA Vs. INDABRATOR, LTD., AND ANOTHER	September 9, 1987
BHARTIYA MAGAS VARGIYA ZOPADPATTI MAHILA SARWANGIN VIKAS SANGHATANA NAGPUR Vs. BEST BREAD CO	February 6, 1987
BHASIR OIL MILLS Vs. UNION OF INDIA	February 27, 1987
BHASKAR S O GOVIND DESHPANDE Vs. MADHUSUDANSINGH S O LAXMANSINGH CHOUHAN	September 14, 1987
BHAWSAR HOME FURNISHERS AND DECORATORS Vs. DATTARAM PANDURANG MISTRI	September 25, 1987
BHILA SAILA MARATHE DECEASED BY HIS LEGAL REPRESENTATIVES RUKHMABAI W/O BHILA MARATHE AND OTHERS Vs. VALCHAND BALCHAND JAIN AND ANOTHER	September 16, 1987
BIHARILAL KUMAR Vs. VITHALNAGAR CO OP HOUSING SOC LTD	October 12, 1987
BIPINCHANDRA VRAJLAL GHELANI Vs. UNION OF INDIA	August 14, 1987
BLUE STAR LTD Vs. UNION OF INDIA	August 20, 1987
BOARD OF TRUSTEES OF THE PORT OF BOMBAY Vs. SUBHKARAN AND SONS	June 5, 1987
BOMBAY BURMAH TRADING CORPORATION LIMITED Vs. COMMISSIONER OF INCOME TAX	March 24, 1987
BOMBAY METROPOLITAN TRANSPORT CORPORATION LTD Vs. EMPLOYEES OF BMTC CIDCO MAHARASHTRA GENERAL KUMGAR UNION	April 10, 1987
BOVABHAI BUDHA GIRASE Vs. JIRYA DAJYA BHIL	September 15, 1987
BRAMMER V LINK BELTING INDIA LTD Vs. C L NANGIA APPELLATE COLLECTOR OF CENTRAL EXCISE BOMBAY	July 1, 1987
BRIJBHANSINGH Vs. DIRECTOR EMPLOYEES STATE INSURANCE SCHEME	July 28, 1987
C P SYNDICATE PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX	March 9, 1987
C V NARAYANAM Vs. JAYA AUTO REPAIRS WORKS	September 1, 1987
C. PINTO Vs. PRAHLADRAJ DALMIA AND SONS AND ORS.	April 29, 1987
CAPTAIN NANIK KARAMCHANDANI Vs. INDIAN AIRLINES	July 2, 1987
CEAT TYRES OF INDIA LIMITED Vs. UNION OF INDIA	June 23, 1987
CEAT TYRES OF INDIA LTD Vs. UNION OF INDIA	July 17, 1987
CENTURY TEXTILES AND INDUSTRIES LIMITED Vs. UNION OF INDIA	August 26, 1987
CHANDRABHAN SITARAM PAKMODE Vs. STATE OF MAHARASHTRA	March 13, 1987
CHANDRAKANT Vs. VAMAN	April 10, 1987
CHANDRAKANT Vs. MANIKRAO	September 21, 1987
CHANDRAKANT GANPAT SHELAR Vs. SOPHY KEELY, HILL GARANGE HIGH SCHOOL, BOMBAY	August 18, 1987
CHANDRALOK SAHAKARI GRUHA NIRMAN SANSTHA LTD Vs. ASSISTANT REGISTRAR CO OPERATIVE SOC	July 9, 1987
CHANDRAPUR ZILLA CEMENT KAMGAR SANGH ANDNARESH PUGLIA Vs. MANIKGARH CEMENT	August 26, 1987
CHASE BRIGHT STEEL LIMITED Vs. SHANTARAM SHANKAR SAWANT	February 20, 1987
CHEMIEQUIP LIMITED Vs. BANK OF BARODA	January 6, 1987
CHHOTELAL BANSHILAL AWASTHI Vs. STATE OF MAHARASHTRA	September 25, 1987
CHILDRENS ACADEMY Vs. SMT. USHA ARNOLD PREMIER & ORS.	July 27, 1987
CHIMANLAL DHARAMDAS SHAH Vs. STATE OF MAHARASHTRA	March 19, 1987
CHOWGULE AND CO PRIVATE LIMITED Vs. UNION OF INDIA	October 12, 1987
CO OPERATIVE BANKS AND SOCIETIES EMPLOYEES FEDERATION MAHARASHTRA Vs. A K THORAT MEMBER INDUSTRIAL TRIBUNAL MAHARASHTRA	December 17, 1987
COLABA LAND MILLS CO LTD Vs. UNION OF INDIA	July 13, 1987
COLLEGE OF ENGINEERING OF YESHWANT RURAL EDUCATION SOCIETY Vs. ASMITA BASOLE	March 6, 1987
COMMISSIONER OF INCOME TAX Vs. RUIA M R	March 11, 1987
COMMISSIONER OF INCOME TAX Vs. JUPITER GENERAL INSURANCE CO	March 17, 1987
COMMISSIONER OF INCOME TAX Vs. TULSIDAS KILACH	March 17, 1987
COMMISSIONER OF INCOME TAX Vs. MERCANTILE BANK LIMITED	March 17, 1987
COMMISSIONER OF INCOME TAX Vs. TRIKAMLAL MANEKLAL HUF	March 12, 1987
COMMISSIONER OF INCOME TAX Vs. GOVINDRAM AND COMPANY	March 12, 1987
COMMISSIONER OF INCOME TAX Vs. POLYOLEFINS INDUSTRIES LIMITED	March 18, 1987
COMMISSIONER OF INCOME TAX Vs. GODREJ SOAPS PRIVATE LIMITED	March 13, 1987
COMMISSIONER OF INCOME TAX Vs. BANK OF INDIA	March 18, 1987
COMMISSIONER OF INCOME TAX Vs. JEHANGIR B JEEJEEBHOY	March 23, 1987
COMMISSIONER OF INCOME TAX Vs. JOLLY BROTHERS PVT LIMITED	March 23, 1987
COMMISSIONER OF INCOME TAX Vs. MANSINGHKA OIL MILLS PRIVATE LIMITED	March 26, 1987
COMMISSIONER OF INCOME TAX Vs. INDOPOL LIMITED	March 26, 1987
COMMISSIONER OF INCOME TAX Vs. THAKKAR P R	March 26, 1987
COMMISSIONER OF INCOME TAX Vs. TATA HYDRO ELECTRIC POWER SUPPLY CO LTD	March 26, 1987
COMMISSIONER OF INCOME TAX Vs. INDIAN SMELTING AND REFINING COMPANY LIMITED	April 2, 1987
COMMISSIONER OF INCOME TAX Vs. NEW INDIA MINING CORPORATION PRIVATE LIMITED	April 3, 1987
COMMISSIONER OF INCOME TAX Vs. STATE BANK OF INDIA	April 10, 1987
COMMISSIONER OF INCOME TAX Vs. MEHTA S M	April 10, 1987
COMMISSIONER OF INCOME TAX Vs. WEST COST PAPER MILLS LIMITED	April 2, 1987
COMMISSIONER OF INCOME TAX Vs. TATA CHEMICALS LIMITED	April 10, 1987
COMMISSIONER OF INCOME TAX Vs. JAYANAND KHIRA AND COMPANY PRIVATE LIMITED	April 15, 1987
COMMISSIONER OF INCOME TAX Vs. ASSOCIATED CEMENT COMPANY LTD	April 20, 1987
COMMISSIONER OF INCOME TAX Vs. NEW GREAT INSURANCE CO OF INDIA LTD	April 20, 1987
COMMISSIONER OF INCOME TAX Vs. MUNCHERJI P AND CO	April 21, 1987
COMMISSIONER OF INCOME TAX Vs. KUSUMGAR K H	April 16, 1987
COMMISSIONER OF INCOME TAX Vs. BABULAL NATHMAL SHARMA	January 12, 1987
COMMISSIONER OF INCOME TAX Vs. DEORAO SHARAWAN MAUNDEKAR	January 14, 1987
COMMISSIONER OF INCOME TAX Vs. RADHADEVI D DAGA SMT	January 14, 1987
COMMISSIONER OF INCOME TAX Vs. ABDULLABHAI HASSANALI	January 16, 1987
COMMISSIONER OF INCOME TAX Vs. JAMNALAL BAJAJ SEWA TRUST	January 28, 1987
COMMISSIONER OF INCOME TAX Vs. TRIVEDI V A	January 28, 1987
COMMISSIONER OF INCOME TAX Vs. VIDARBHA HOUSING BOARD	January 29, 1987
COMMISSIONER OF INCOME TAX Vs. HAJI GAFFAR HAJI DADA CHINI	January 20, 1987
COMMISSIONER OF INCOME TAX Vs. PRABHU STEEL INDUSTRIES PVT LIMITED	January 30, 1987
COMMISSIONER OF INCOME TAX Vs. MOHINIDEVI MOHUNTA	January 29, 1987
COMMISSIONER OF INCOME TAX Vs. PYARCHAND KESHRIMAL PORWAL HUF	January 29, 1987
COMMISSIONER OF WEALTH TAX Vs. RASHTRIYA SWAYAM SEWAK SANGH	January 30, 1987
COMMISSIONER OF WEALTH TAX Vs. SETH YOGINDRAPRASAD N MAFATLAL	April 15, 1987
COMMISSIONER OF WEALTH TAX Vs. ASSOCIATED CEMENT COMPANIES LIMITED	April 9, 1987
COMMISSIONER OF WEALTH TAX Vs. SHAH V M	April 6, 1987
COMMISSIONER OF WEALTH TAX Vs. PRATAP BHOGILAL	April 7, 1987
COMMISSIONER OF WEALTH TAX Vs. PURSHOTTAM NANDLAL AMERSEY	April 1, 1987
COMMISSIONER OF WEALTH TAX Vs. SABAVALLA J S	April 2, 1987
COMMISSIONER OF WEALTH TAX Vs. TARAWIA S N	April 2, 1987
COMMISSIONER OF WEALTH TAX Vs. V B GARWARE	April 2, 1987
COMMISSIONER OF WEALTH TAX Vs. JANAKRAJ GROVER	April 2, 1987
COMMISSIONER OF WEALTH TAX Vs. GODAVARIBAI R PODAR SMT	March 31, 1987
CONTROLLER OF AERODROME NAGPUR AIRPORT NAGPUR Vs. HOMI D JAHANGIR	January 13, 1987
CONTROLLER OF ESTATE DUTY Vs. NIGUDKAR B B	April 10, 1987
CONTROLLER OF ESTATE DUTY Vs. LAXMINARAYAN A SURI	April 16, 1987
CONTROLLER OF ESTATE DUTY Vs. VASANTRAO S DEMPO	April 16, 1987
CONTROLLER OF ESTATE DUTY Vs. KAMLA KAPUR	April 16, 1987
CONTROLLER OF ESTATE DUTY Vs. AMBALAL M UPADHYAY	April 16, 1987
CONTROLLER OF ESTATE DUTY Vs. BOMANSHA FRAMJI CAMA	April 16, 1987
COOPER ENGINEERING LIMITED Vs. COMMISSIONER OF INCOME TAX	March 23, 1987
DADASAHEB PATALU MISAL Vs. STATE OF MAHARASHTRA	January 20, 1987
DAGADU BAPU SHINDE Vs. VASANT SHANKAR NIMBALKAR	July 23, 1987
DARUWALA M UMAR A REHMAN Vs. NAMDEO KONDIBA CHAVAN	April 13, 1987
DASH RATH Vs. SOU. KUSUM	August 26, 1987
DATARAM SHANTARAM BAGKAR Vs. GOPAL SINGH	April 28, 1987
DATTAJIRAO BALWANTRAO MANE Vs. NANI PALKHIVALA	October 16, 1987
DATTATRAYA SATWAJI NARWANE Vs. STATE OF MAHARASHTRA	September 4, 1987
DATTU BALU SARGAR Vs. DOCKS MANAGER, B.P.T. & ANR.	July 15, 1987
DAYANDEO JANARDHAN BHONSALE Vs. SAU. INDRABAI AND ANR.	February 16, 1987
DENA BANK Vs. GAUTAM RATILAL SHAH	June 15, 1987
DEOKISAN B SARDA Vs. CONTROLLER OF ESTATE DUTY	April 16, 1987
DEVIDAS BABURAO HAJARE Vs. STATE OF MAHARASHTRA	August 7, 1987
DEVIDAS RAGHU NAIK Vs. STATE OF MAHARASHTRA	September 14, 1987
DEVPAL DHIR Vs. B V KUMAR AND ANOTHER	October 29, 1987
DHANRAJ AND SONS Vs. COMMISSIONER OF INCOME TAX	January 29, 1987
DHARAMABAI WIFE OF SHRIPAT MUN Vs. SHRIPAT	March 18, 1987
DHONDIRAM APPA HATKAR Vs. STATE OF MAHARASHTRA	September 19, 1987
DHYANESHWAR SAHAKARI SAKHAR KARKHANA LTD Vs. STATE OF MAHARASHTRA	January 20, 1987
DILAWAR KHAN S O VAZIR KHAN PATHAN Vs. STATE OF MAHARASHTRA	December 10, 1987
DINANATH RAMARAO SHIRSE Vs. UTTAM BABURAO KALE	April 28, 1987
DINESH A PAREKH Vs. SPECIAL DIRECTOR OF ENFORCEMENT	September 21, 1987
DOMINAL ARUJO Vs. STATE OF GOA	January 27, 1987
DOWSYL POLYMERS PRIVATE LIMITED Vs. M G ABROL SPL SECRETARY MINISTRY OF FINANCE	August 27, 1987
DULBA S O TUKARAM BAKHAR Vs. STATE OF MAHARASHTRA	February 9, 1987
E C C WORKSHOPS LTD Vs. STATE OF MAHARASHTRA	April 13, 1987
E K ANUSAPA Vs. D N CAPOOR	November 9, 1987
EAGLE FLASKS PVT LTD Vs. UNION OF INDIA	February 11, 1987
EKNATH VITHAL OGALE Vs. MANSUKHLAL DHANRAJ JAIN	December 7, 1987
ELPRO INTERNATIONAL LIMITED Vs. K B JOSHI	February 6, 1987
EMPLOYEES STATE INSURANCE CORPORATION Vs. APEX ENGINEERING	April 20, 1987
EMPLOYEES STATE INSURANCE CORPORATION Vs. DATTARAM ADVERTISING PRIVATE LTD	October 9, 1987
EMPLOYEES STATE INSURANCE CORPORATION BOMBAY Vs. FARIYAS HOTELS PRIVATE LTD	October 29, 1987
EMPRESS MILLS CO OPERATIVE SOCIETY LIMITED Vs. PRESIDING OFFICER III LABOUR COURT NAGPUR	July 17, 1987
EXTRUSION PROCESSES PRIVATE LIMITED Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE ANDANOTHER	July 22, 1987
EXTRUSION PROCESSES PRIVATE LIMITED Vs. N C THAKUR ASST COLLECTOR OF CENTRAL EXCISE	July 23, 1987
EXTRUSION PROCESSES PVT LTD Vs. UNION OF INDIA	July 3, 1987
FATEHSINH GAIKWAR OF BARODA Vs. A D GUPTA	July 3, 1987
FOREST DEVELOPMENT CORPORATION OF MAHARASHTRA LIMITED Vs. STATE OF MAHARASHTRA	November 12, 1987
FRANCIS JOHN Vs. DIRECTOR OF EDUCATION, GOVERNMENT OF GOA, DAMAN AND DIU, GOA AND OTHERS	August 18, 1987
FRANCISCO LUIS JOSE DSOUZA Vs. VITHAL BHADU TAMBOSKAR	November 18, 1987
FULCHAND CHAMPALAL JAIN Vs. PUNJARU SHANKAR PATIL	July 29, 1987
G CHANDRASHEKHAR REDDY Vs. MARATHWADA UNIVERSITY	January 23, 1987
G.H. KEVATE Vs. PRASHYASAK	March 13, 1987
GAMMON INDIA LIMITED Vs. ENGINEERING MAZDOOR SABHA	September 16, 1987
GANDHI Vs. KRISHNA GLASS PVT LTD	July 7, 1987
GANESH V N PANVELCAR Vs. GRAM PANCHAYAT OF VEREM BETIM REIS MAGOS	January 15, 1987
GANGUBAI Vs. A SUDARSHAN NAIDU S O A RAMASWAMI NAIDU	October 15, 1987
GANPAT MANOJI LOHANKAR Vs. DATTA BASAPPA CHINCHOLKAR	January 21, 1987
GANPATLAL BALDEO CHAMEDIA Vs. PURSHOTTAM RAMGOPAL BAJORIA	September 2, 1987
GANU Vs. M V CHITALE	January 29, 1987
GAURISHANKAR VISHWAKARMA Vs. EAGLE SPRING INDUSTRIES PVT LTD	September 3, 1987
GAUTAM RAMANLAL DIWAN Vs. MADHUKAR RAGHUNATH KALEWAR	August 11, 1987
GAYABAI Vs. YADAVRAO	January 15, 1987
GAYABAI WIFE OF LALJI LAUTKAR Vs. WAMANRAO MAHADEO NIKAM	September 29, 1987
GEETA GOVIND SAWANT DESAI Vs. NANDKUMAR ANANDRAO PATKAR	December 18, 1987
GENPAT MAHADEO VIRKUD Vs. CHINTAMAN MAHADEO VIRKUD	December 24, 1987
GOA CHITRAPUR BUS SERVICE Vs. JAYANT GAJANAN NAIK	February 4, 1987
GOA MUNICIPAL WORKERS UNION Vs. ADMINISTRATOR OF GOA DAMAN AND DIU	January 19, 1987
GODAVARI SUGAR MILLS LIMITED Vs. COMMISSIONER OF INCOME TAX	March 13, 1987
GOKALCHAND RATTANCHAND WOOLLEN MILLS PVT LTD Vs. U O I	August 24, 1987
GOPIBAI Vs. ASNEW DRUMS LTD	June 16, 1987
GOREGAON MALAYALEE SAMAJ Vs. POPATLAL PRABHUDAS AND SONS	August 13, 1987
GOVINDRAO DEVABASAPPA MANTHALKAR Vs. APPARAO DEVABASAPPA MANTHALKAR	October 14, 1987
GRAHAK SANGH LTD. Vs. SMT. SUGANDHABAI KISANSA KSHATRIYA	January 8, 1987
GRAM PANCHAYAT KINI DISTRICT SOLAPUR Vs. KALAYAN BHIMDAS RAMDAS	August 12, 1987
GRAMAUDYOGIK SHIKSHAN MANDAL AURANGABAD Vs. MARATHWADA UNIVERSITY AURANGABAD	March 25, 1987
GRAMPANCHAYAT VILLAGE KINI TALUKA AKKALKOT Vs. KALYAN BHIMDAS RAMDASI	March 12, 1987
GREATER BOMBAY CO OP BANK LTD Vs. CO OP BANK EMPLOYEES UNION	December 9, 1987
GREATER BOMBAY MUNICIPAL CORPN Vs. ANNATTE RAYMOND	March 11, 1987
GREATER BOMBAY MUNICIPAL CORPN Vs. FORAGE AND CO	June 9, 1987
GTC INDUSTRIES LIMITED Vs. UNION OF INDIA	November 4, 1987
GUJARAT ELECTRONICS Vs. UNION OF INDIA	July 6, 1987
GULLAM NABI GULLAM SHABIR SHAIKH Vs. STATE OF MAHARASHTRA	August 26, 1987
GUNVANTLAL KANTILAL KHAMAR Vs. STATE OF MAHARASHTRA	December 2, 1987
GUNVANTLAL KANTILAL KHAMAR Vs. STATE OF MAHARASHTRA	December 1, 1987
GUPTA ENGINEERING CO INDIA Vs. STATE BANK OF INDIA	January 6, 1987
GUSTAVO RENATO DE CRUZ PINTO Vs. STATE OF GOA	November 16, 1987
GYANDAS DAMA LADE Vs. STATE OF MAHARASHTRA	November 18, 1987
HABIBULLA SAUDAGAR Vs. STATE OF MAHARASHTRA	October 28, 1987
HAFFKINE BIO =PHARMACEUTICAL CORPORATION LIMITED Vs. V M PATKI	September 17, 1987
HANUMANBAGAS DEVKARAN MALU Vs. THE ASSTT. COMMISSIONER OF LABOUR, KOLHAPUR & ORS.	August 10, 1987
HANUMANSINGH S O LAXMANSINGH THAKUR Vs. MUNICIPAL COUNCIL MALKAPUR	November 2, 1987
HARI SINGH Vs. STATE OF MAHARASHTRA	October 13, 1987
HARIBHAI VELJI Vs. MAHARASHTRA STATE ELECTRICITY BOARD BOMBAY	April 3, 1987
HARIBHAU DHONDIBA CHAVAN Vs. BALKRISHNA BHIKOBA BALLAL	January 9, 1987
HARIHAR RAMCHANDRA SANSTHAN Vs. HOUSE ALLOTMENT OFFICER	September 17, 1987
HARISH S O RAMDEO BAHETI Vs. MUNICIPAL CORPORATION OF AMRAVATI	January 30, 1987
HATIM ALI Vs. R.R. BHAVSAR AND ORS.	March 23, 1987
HIMATLAL PURSHOTTAM SHAH Vs. SUPADU PAVANU HADGE	July 24, 1987
HINDUSTAN LEVER LIMITED Vs. UNION OF INDIA	August 27, 1987
HIRAMAN LAXMAN JADHAV Vs. SOU BALUBAI HIRAMAN JADHAV	January 22, 1987
HUKUM CHAND RAGHURAM PAHUJA Vs. STATE OF MAHARASHTRA	October 30, 1987
HUSSAIN KHAN S O SAWARKHAN PATHAN Vs. SHAIKH AHMED S O SHAIKH LAL	September 21, 1987
IMPACT CONTAINERS PVT LTD Vs. M R NADKARNI SUPDT OF CENTRAL EXCISE	August 26, 1987
IN RE : BHARTIYA KAMGAR SENA Vs. ABC	August 18, 1987
INDIA SECURITY PRESS MAZDOOR SANGH Vs. CURRENCY NOTE PRESS	September 7, 1987
INDIAN LEAD PRIVATE LIMITED BOMBAY Vs. UNION OF INDIA	January 1, 1987
INDIAN LEAD PRIVATE LTD Vs. UNION OF INDIA	July 24, 1987
INDIAN OVERSEAS BANK Vs. SHREEKRISHNA WOOLLEN MILLS PVT LTD	September 24, 1987
INDIAN RESORT HOTELS LIMITED Vs. SUSHIL PRAKASH DIVISIONAL ENGINEER TELEGRAPH TRA UNIT PANAJI	February 4, 1987
INDO PLAST Vs. UNION OF INDIA	January 1, 1987
INDU D/O VISHNU MAHAJAN Vs. NATIONAL SAFETY COUNCIL	August 5, 1987
INDUBAI Vs. STATE OF MAHARASHTRA	June 27, 1987
INTERNATIONAL MARINE ENGINEERING CO Vs. UNITED WESTERN BANK LTD	April 8, 1987
ISAC SANTAN FERNANDES Vs. K P REGHUVANSHI DEPUTY COMMISSIONER OF POLICE	September 25, 1987
ISHWAR PRAKASH CHOPRA Vs. ASHOK	December 12, 1987
ISHWAR PRAKASH CHOPRA Vs. ASHOK S O ASSANDAS BAHERWANI	December 16, 1987
ISHWARLAL SARABHAI PARIKH Vs. PRABHAWATI ISHWARLAL PARIKH	November 27, 1987
J H BASHU SALES MANAGER Vs. MAHESH KUMAR	April 27, 1987
J K BASU SALES MANAGER Vs. MAHESH KUMAR S O BAJRANGLAL AGARWAL ANOTHER	April 21, 1987
J L MORRISSON SO AND JONES INDIA LTD Vs. UNION OF INDIA	July 29, 1987
J.C. PATEL Vs. EMPLOYEES STATE INSURANCE CORPORATION	February 6, 1987
J.K. GINNING AND PRESSING FACTORY Vs. THE PRESIDING OFFICER, SECOND LABOUR COURT, AKOLA & ORS.	March 9, 1987
JAGANNATH SAKHARAM SAHALE Vs. VASUDEO VYANKATESH KANADE	February 18, 1987
JAGGA ROW A V N Vs. COMMISSIONER OF INCOME TAX	March 3, 1987
JAI VIJAY ENTERPRISES AMRAVATI Vs. ASHISH ENTERPRISES AMRAVATI	April 20, 1987
JAIHIND VIDYALAYA Vs. GHANSHYAM GIRDHARILAL KHINCHI	February 26, 1987
JAIN SHUDH VANASPATI LIMITED Vs. S R PATANKAR ASSTT COLLECTOR OF CUSTOMS BOMBAY	October 28, 1987
JAINARAYAN BABULAL Vs. COMMISSIONER OF INCOME TAX	January 15, 1987
JAIRAMDAS BHAGCHAND Vs. COMMISSIONER OF INCOME TAX	January 27, 1987
JAIWANT LAXMAN P SARDESAI Vs. GOVERNMENT OF GOA DAMAN AND DIU	January 28, 1987
JALYAN UDYOG CALCUTTA Vs. UNION OF INDIA	January 1, 1987
JAVED AKHTAR Vs. LANA PUBLISHING CO PVT LTD	July 14, 1987
JAWAHAR JAISINGH THAKKAR Vs. ABDUL REHMAN ANTULAY	October 7, 1987
JAWARLAL SHIVANDAS DODEJA Vs. TARUN ROY, JOINT SECRETARY, MINISTRY OF FINANCE, GOVERNMENT OF INDIA	August 7, 1987
JAY KEVIN SALERNO Vs. NR	October 7, 1987
JAYESH BHUPATRI PARIKH Vs. UNIVERSITY OF BOMBAY	March 10, 1987
JAYSHREE Vs. MANOHAR	January 16, 1987
JEEVAN PANDURANG PATIL Vs. STATE OF MAHARASHTRA	September 25, 1987
JEEVANCHAND BALIRAM THAKUR Vs. STATE OF GOA	December 15, 1987
JETHMAL Vs. PARMESHWAR	November 6, 1987
JOHN WYETH INDIA LIMITED AND IN RE GEOFFREY MANNERS AND CO LIMITED Vs. STATE OF MAHARASHTRA	August 18, 1987
JOHN WYETH INDIA LTD Vs. GEOFFREY MANNER AND CO LTD	August 18, 1987
JOKHIRAM JIWANRAM GINNING FACTORY AT AKOLA Vs. RADHAMOHON BADRIDAS BAJAJ	February 5, 1987
JOSE INACIO LOURENCE Vs. SYNDICATE BANK	August 26, 1987
JOSEPH ALMEIDA & ANR Vs. KRISHNANATH NARAYAN PRABHU & 3 ORS	December 8, 1987
JOTI DADU NAVALE Vs. MANUKABAI KASHINATH MOHITE	August 19, 1987
JYOTI LONKAR Vs. MAHARASHTRA BOARD OF SECONDARY AND HIGHER SECONDARY CERTIFICATE EXAMINATION NAGPUR DIVISION NAGPUR	June 25, 1987
JYOTI NIKUL JARIWALA Vs. STATE OF MAHARASHTRA	November 20, 1987
K S K AIYANGAR Vs. UNION OF INDIA	December 4, 1987
K T SAOJI Vs. COMMISSIONER OF INCOME TAX	January 15, 1987
K VIJAY KUMAR NAIR Vs. STATE OF MAHARASHTRA	July 29, 1987
K.D.ANPAT Vs. STATE OF MAHAEASHTRA	November 23, 1987
KALYANPUR KESHAV VENKATARI PAI Vs. CORPORATION BANK	February 19, 1987
KAMAL TRADING CO BOMBAY Vs. GILLETTE U K LIMITED MIDDLES SEX ENGLAND	September 25, 1987
KAMANI OIL INDUSTRIES Vs. UNION OF INDIA	June 22, 1987
KAMANI TUBES LIMITED Vs. KAMANI EMPLOYEES UNION	August 19, 1987
KAMLAKANT RAMCHANDRA GADKARI Vs. RANGRAO GHANSHYAM PATIL	January 14, 1987
KANAK INDUSTRIES Vs. STATE OF MAHARASHTRA	April 10, 1987
KANCHANLAL CHANDULAL PARIKH Vs. BANK OF INDIA	October 7, 1987
KANHAIYA LAL Vs. SAU SUMAN	July 17, 1987
KANNAD SAHAKARI SAKHAR KARKHANA LIMITED Vs. SURESH KHANDSARI MILLS	February 4, 1987
KANTABAI Vs. SHIVGANGA	September 18, 1987
KARNU Vs. BALI SITARAM AWARI	January 14, 1987
KAUSHLYABAI Vs. STATE OF MAHARASHTRA	September 25, 1987
KAY FOAM LIMITED Vs. UNION OF INDIA	November 19, 1987
KERBAJI MAROTI RAO SHIDE Vs. STATE OF MAHARASHTRA	October 29, 1987
KESHAORAO NARAYANRAO PATIL Vs. DISTRICT DEPUTY REGISTRAR	April 21, 1987
KESHARIPRASAD S O SADHURAM TIWARI Vs. STATE OF MAHARASHTRA	February 5, 1987
KESHAV BHIKAJI MAHARAO Vs. STATE OF MAHARASHTRA	April 22, 1987
KESHAV SOMA TAWDE Vs. STATE PEOPLES PVT LTD	September 10, 1987
KETAKI Vs. GIRISHALIASSATISH	December 1, 1987
KHAMGAON CENTRAL CO OPERATIVE CONSUMERSWHOLESALE AND RETAIL STORES LIMITED DISTRICTBULDHANA Vs. JAYKUMAR S O ANANT MADIWALE	February 12, 1987
KHIMJI M SHAH Vs. RATILAL DAMODARDAS MODI	September 11, 1987
KHUDABAX DAVALSAD KAMTIKAR Vs. SUB DIVISIONAL MAGISTRATE SOLAPUR	September 17, 1987
KILACHAND DEVCHAND FOUNDATION TRUSTEES OF Vs. COMMISSIONER OF INCOME TAX	March 26, 1987
KIRLOSKAR BROTHERS LIMITED Vs. UNION OF INDIA	June 30, 1987
KIRLOSKAR PNEUMATIC CO LTD Vs. UNION OF INDIA	August 26, 1987
KIRLOSKAR PNEUMATIC COMPANY, LTD. Vs. EMPLOYEES STATE INSURANCE CORPORATION	January 19, 1987
KISAN Vs. STATE OF MAHARASHTRA	November 2, 1987
KISAN MEHTA Vs. UNIVERSAL LUGGAGE MANUFACTURING CO LTD	January 29, 1987
KISAN RAOJI MANJARE Vs. BABAN KONDIBA GADE	September 29, 1987
KISAN S O CHINTAMAN NISWADE Vs. STATE OF MAHARASHTRA	January 8, 1987
KISHORE JAIKISHANDAS ICCHAPORIA Vs. M R BHOPE PRESIDING OFFICER LABOUR COURT	April 13, 1987
KOCHU KRISHNAN Vs. STATE OF MAHARASHTRA	January 20, 1987
KOKAN CO OP HOUSING SOC LTD Vs. GULABAI BALKRISHNA ALIAS BALCHANDRA BORKAR	November 30, 1987
KOOTEERI SAITHALAVI /DETENU Vs. STATE OF MAHARASHTRA	March 9, 1987
KRISHNA CHANDRA SHARMA Vs. SIND HYDERABAD NATIONAL COLLEGIATE BOARD	June 29, 1987
KRISHNA G.N. GAONKAR Vs. SMT. REHMATBI HAJI KADER AND OTHERS	October 30, 1987
KRISHNA LULLA Vs. SHYAM AJWANI	September 22, 1987
KRISHNA PARSHURAM TALASHILKAR Vs. KRISHNARAO DODHUNADH KHARE	October 6, 1987
KRISHNA RAMA RAIKAR Vs. UNION OF INDIA; ADMINISTRATOR; COLLECTOR OF GOA AND OTHERS	February 27, 1987
KRISHNAKANT SHIVABHAI PATEL Vs. STATE OF MAHARASHTRA	April 29, 1987
KRISHNAKUMAR S O RGHUNATH SHENDE Vs. ADDITIONAL COMMISSIONER NAGPUR DIVISION NAGPUR	February 19, 1987
KRUSHI GOSEVA SANGH Vs. STATE OF MAHARASHTRA	September 23, 1987
KUMAR PRABHULAL SHAH Vs. UNION OF INDIA	January 15, 1987
KUMAR RAM NANDAN Vs. FULID POWER PRIVATE LIMITED	September 7, 1987
KUMARI MAYA Vs. ISHWARLAL CHUNILAL MEHTA	December 18, 1987
KUMUDINI RATILAL BHAGAT SOU Vs. STATE OF MAHARASHTRA	March 12, 1987
KUSHAL RAYA Vs. SMT. LILLA PEREGRINA MENEZES & OTHERS	January 16, 1987
LALIT BHAICHAND RAVANI Vs. UNION OF INDIA	January 29, 1987
LALIT KUMAR DIPCHAND RUNWAL Vs. UNION OF INDIA	January 30, 1987
LALJI MOHANLAL THAKKAR Vs. LIYABAI MHASKE	February 23, 1987
LATADEVI Vs. RAMNATH S O BABULAL CHAURASIA	January 6, 1987
LATE Vs. VILAS	February 20, 1987
LAXMAN DHONDU BHOR Vs. CHINTAMAN BHIMRAO PAGARE	January 6, 1987
LAXMAN PANDU KHADKE Vs. PANDHARINATH PURUSHOTTAM RANE	March 11, 1987
LEELAVATI Vs. DATTATRAYA DHONDIRAJI KAVISHAR	September 22, 1987
LIFE INSURANCE CORPORATION OF INDIA Vs. COMMISSIONER OF INCOME TAX	March 13, 1987
LUIS JOAO GOMES Vs. CONCEICAO FERNANDES	February 12, 1987
LUIS ROBERTO VAZ Vs. ROQUE SILVESTRE VAZ	January 30, 1987
M RAMNARAIN PRIVATE LIMITED Vs. STATE TRADING CORPORATION OF INDIA LIMITED	September 9, 1987
M S RAU Vs. G G KAMBLE	January 5, 1987
M. ASHIRVADAN MARIDAS Vs. CAPITAL FLAIR DRESSERS & ORS.	September 19, 1987
M. VIJAY KUMAR Vs. CALICO CHEMICALS PLASTIC & FIBRES DIVISION, AHMEDABAD MANUFACTURING & CALICO PRINTING CO. LTD. & ORS.	September 11, 1987
M/S. SHAPARIA DOCK & STEEL PVT. LTD. Vs. SHRI D.H. DHOLARIA & ORS.	June 16, 1987
MADHAVRAO YESHWANTRAO RAJURKAR AND OTHERS Vs. DAMODAR HARIBAX AGRAWAL AND OTHERS	July 23, 1987
MADHUKAR BALKRISHNA BADIYE Vs. STATE OF MAHARASHTRA	July 10, 1987
MADHUKAR S O ABAJI KALBANDE Vs. MANGALCHAND S O MANNALAL AGRAWAL	December 3, 1987
MADHUSUDAN MILLS LIMITED Vs. UNION OF INDIA	June 15, 1987
MAFATLAL GROUP STAFF ASSOCIATIONBOMBAY Vs. REGIONALCOMMISSIONER PROVIDENT FUND	June 25, 1987
MAHADU DIPA KOLI Vs. SHAHAJADHI	January 14, 1987
MAHARASHTRA GENERAL KAMGAR UNION Vs. HOTEL IN PHOM	February 16, 1987
MAHARASHTRA GENERAL KAMGAR UNION Vs. BALKRISHNA PEN PRIVATE LIMITED	September 10, 1987
MAHARASHTRA S F CORPN Vs. ESTHER D GAMA	June 15, 1987
MAHARASHTRA SMALL SCALE ELECTRICAL MANUFACTURERS ASSOCIATION Vs. UNION OF INDIA	November 19, 1987
MAHARASHTRA STATE CO OPERATIVE MARKETING FEDERATION LIMITED Vs. FIRST LABOUR COURT AKOLA	March 3, 1987
MAHARASHTRA STATE ELECTRICITY BOARD Vs. M L BAJAJ	March 10, 1987
MAHARASHTRA STATE FINANCIAL CORPORATION Vs. OFFICIAL LIQUIDATOR SIDHU TYRES P LTD	November 27, 1987
MAHARASHTRA STATE FINANCILA CORPORATION Vs. JAYCEE DRUGS AND PHARMACEUTICALS PVT LTD	February 10, 1987
MAHARASHTRA STATE MEDICAL TEACHERS ASSOCIATION Vs. STATE OF MAHARASHTRA	July 29, 1987
MAHARASHTRA STATE ROAD TRANSPORT CORPN Vs. SURYAKANT DHONDIBA MANE	September 21, 1987
MAHARASHTRA STATE ROAD TRANSPORT CORPORATION Vs. KAMLABAI	April 28, 1987
MAHARASHTRA VEEJ MANDAL KAMGAR SANGH Vs. MAHARASHTRA STATE ELECTRICITY BOARD	April 13, 1987
MAHESH RAMANLAL VAKHARIA Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY	June 11, 1987
MAHESH S O YESHWANTRAO TICKELY Vs. PRINCIPAL INSTITUTE OF PHARMACY JANATA SHIKSHAN PRASARAK MANDAL PUSAD	September 22, 1987
MAHESHWARI COTTON COMPANY Vs. SHAKUNTALADEVI	February 12, 1987
MAHMOOD MEDHAR KHAN ALIAS MAHERDEEN KHAN ALIAS MOHAMAD MOHERDIN Vs. GOVERNMENT OF MAHARASHTRA	September 7, 1987
MAIMUNA BEGUM WD O ABDUL RAZZAQUE QURESHI Vs. TAJU S O AHMED KHAN	October 15, 1987
MALPANI BROTHERS Vs. RAMJIDAS SYAMLAL SABOO	February 3, 1987
MANAGING DIRECTOR PANCHGANGA SAHAKARI SAKHAR KARKHANA LTD Vs. BABASAHEB DEVGONDA PATIL	June 16, 1987
MANDAVKAR NARENDRA SHANKAR Vs. MAHARASHTRA STATE BOARD OF SECONDARY AND HIGHER SECONDARY EDUCATION	February 25, 1987
MANECK GOPAL DIVEKAR Vs. PHOENIX MILLS LIMITED	September 10, 1987
MANJEET SINGH Vs. HOME SECY SPL HOME DEPT GOVT OF MAHARASHTRA	February 13, 1987
MANKU S O RAGHO GOND Vs. NARENDRA S O PANJABRAO DHOTE	March 13, 1987
MANOHAR Vs. MENKABAI WIFE OF MUKUNDRAO BRAHMIN	November 23, 1987
MANOHAR BODHARAM MOTWANI Vs. STATE OF MAHARASHTRA	August 24, 1987
MANOHAR SHIVRAM SWAMI Vs. MAHADEO GURULING SWAMI	October 6, 1987
MARIA MADEIRA E FERNANDES Vs. VISHNU MAHADEO KANEKAR	February 5, 1987
MARRY KUTTY THOMAS Vs. STATE OF MAHARASHTRA	February 24, 1987
MARYBAI MARSHAL PIMENTA Vs. RAMNATH GOPAL BHUSKUTE	July 3, 1987
MATHURADAS NARAYANDAS & SONS Vs. UNION OF INDIA & ORS.	August 3, 1987
MCDOWELL AND CO LTD Vs. COLLECTOR OF CUSTOMS	June 19, 1987
MEC CORPORATION Vs. V G MAHISHKAR	December 18, 1987
MECHANICAL PACKING INDUSTRIES PRIVATE LIMITED Vs. UNION OF INDIA	August 21, 1987
MEERA SHANKAR LAL Vs. SHANKAR LAL AND KANAIYA LAL	October 8, 1987
MEGHJI JETHA SHAH Vs. KALYANJI NANJI SHAH	January 15, 1987
MEHBOOB AHMAD SAYYAD Vs. STATE OF MAHARASHTRA	November 18, 1987
MEHDI MANDIL Vs. TRANS SHARJAH AVIATION LIMITED	January 13, 1987
MEHUR METAL INDUSTRIES Vs. GOVERNMENT OF INDIA	April 24, 1987
METAL BOX INDIA LIMITED Vs. UNION OF INDIA	July 1, 1987
METAL DISTRIBUTORS LTD Vs. UNION OF INDIA	November 17, 1987
METAL EXTRUDERS INDIA PVT LTD Vs. UNION OF INDIA	June 11, 1987
METHODEX SYSTEM PRIVATE LTD. Vs. ARJUN MOTIUMUL GIDWANI AND ANOTHER	February 1, 1987
METRO THEATRE BOMBAY LTD Vs. UNION OF INDIA	July 20, 1987
MIHEER HEMANT MAFATLAL Vs. MAFATLAL INDUSTRIES LTD	January 22, 1987
MIRANDA LIMITED Vs. UNION OF INDIA	August 27, 1987
MITHILESH Vs. PRAVIN KUMAR	March 25, 1987
MOHAMED SHAHANAWAZ Vs. D N CAPOOR	December 14, 1987
MOHAN KRISHNAJI JOSHI AND ORS. Vs. DR. BALKRISHNA RAMCHANDRA HEDGE	April 21, 1987
MOHAN MEAKIN LIMITED Vs. PRAVARA SAHKARI SAKHAR KARKHANA LIMITED	April 16, 1987
MOIDEEN BABA ABDUL SHEFI Vs. D N CAPOOR	December 16, 1987
MOTILAL GUPTA KARTA OF KANTA INTERNATIONAL Vs. UNION OF INDIA	April 22, 1987
MOULA ABDUL RAHIMAN HUNDEKARI Vs. HOME MINISTER OF STATE MAHARASHTRA STATE MANTRALAYA BOMBAY	September 16, 1987
MR. P. Vs. MRS. P. AND MR. R.	November 27, 1987
MUKHERJEE BISWA NATH Vs. SAMIR KUNDU AND BHARATI NATH SET	July 29, 1987
MULCHAND SAMPATRAJ SHAH Vs. DAYASHANKAR ASSISTANT COLLECTOR OF CUSTOMS VALSAD	September 25, 1987
MULKI SURYANARAYANRAO RAU Vs. GURUSHANT GANGADHAR KAMBLE	January 5, 1987
MUNICIPAL CORPORATION GREATER BOMBAY Vs. SHROFF AND CO	November 25, 1987
MUNICIPAL CORPORATION OF BOMBAY Vs. KISHAN GANGARAM HIRE	February 6, 1987
MUNICIPAL CORPORATION OF GREATER BOMBAY Vs. V M JOG CONSTRUCTIONS PRIVATE LIMITED	April 22, 1987
MURLIDHAR BHAULAL MALU Vs. SUDHAKAR HONAJI PATIL	September 18, 1987
MURLIDHAR RAMCHANDRA SONAR Vs. RAMCHANDRA PANDURANG SONAR SINCE DECEASED	March 11, 1987
MUSIC INDIA LTD Vs. SUPER CASSETTES INDUSTRIAL PVT LTD	January 14, 1987
N B PARMAR Vs. STATE OF MAHARASHTRA	March 13, 1987
N M WADIA CHARITABLE HOSPITAL Vs. STATE OF MAHARASHTRA	March 12, 1987
N.D. MUTHUSWAMY RAO AND OTHERS Vs. MEWALAL RAJARAM DUBE AND OTHERS	November 2, 1987
NAGPAL PRINTING MILLS BOMBAY Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY	September 16, 1987
NAGPUR DISTRICT CENTRAL CO OPERATIVE BANK Vs. STATE OF MAHARASHTRA	March 13, 1987
NAGPUR ELECTRIC LIGHT AND POWER COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX	January 23, 1987
NAGYA Vs. BHUJYA	November 18, 1987
NAMDEO Vs. PRAKASH	January 14, 1987
NAMDEO SON OF NATHUJI BORKAR Vs. PRAKASH SON OF VITHALRAO KONDAWAR	January 13, 1987
NAMDEO ZIPA DESALE Vs. M V CHITALE DY COMMISSIONER OF POLICE KALYAN	September 17, 1987
NANDKUMAR NATHA Vs. STATE OF MAHARASHTRA	July 17, 1987
NARAYAN Vs. TRIMBAKRAO GOPALRAO BAGDE	January 28, 1987
NARAYAN GANESH JOGLEKAR Vs. TRIMBAK VISHNU JOGLEKAR	December 25, 1987
NARAYAN HOSIERY PVT LIMITED Vs. COMMISSIONER OF INCOME TAX	March 12, 1987
NARAYAN VITHAL GAUNS DESSAI & 4 ORS Vs. KRISHNA DATTU GAUNS DESSAI	September 4, 1987
NATIONAL EDUCATION SOCIETY S HIGH SCHOOL AND JUNIOR COLLEGE Vs. LULOMOOL MONACHARY	March 27, 1987
NATIONAL HARBOUR LAUNCH SERVICES Vs. ADDL COLLR OF CUSTOMS	November 6, 1987
NATIONAL TEXTILE CORPORATION Vs. RASHTRIYA MILL MAZDOOR SANGH	September 30, 1987
NAVRATTI NARAYAN BANKAR Vs. ADARSH PADHEGAON VIVIDH KARYAKARISEVA SAHKARI SOCIETY LTD	February 18, 1987
NAWABZADA FAROOK ALAM KHAN Vs. NAWABZADA MOHAMMED SADIQ	March 23, 1987
NAZIR AHMED Vs. KISHAN NANDLAL BHARDIA	January 20, 1987
NEW INDIA STRUCTURAL AND CRANE WORKS Vs. ABDUL RASHID ABDUL MAJID	September 14, 1987
NILESH NARAYANRAO MIKHAR Vs. RAMDAS BAPURAO GHUDE	February 5, 1987
NIRANJAN JAYANTILAL TOLIA Vs. UNION OF INDIA	March 25, 1987
NIRLON SYNTHETIC FIBRES AND CHEMICALS LIMITED Vs. ASSTT COLLECTOR OF CENTRAL EXCISE BOMBAY	June 10, 1987
NISAR AHMED MOHAMMAD YUSUF ANSARI Vs. ASSISTANT COLLECTOR OF CUSTOMS PREVENTIVE BOMBAY	July 13, 1987
NISHI PREM Vs. JAVED AKHTAR	September 19, 1987
ORIENTAL INSURANCE CO LTD Vs. FILOMENA F LOTO AND ORS	August 27, 1987
OVERSEAS IMPEX PRIVATE LTD Vs. II MONTE CO OP HOUSING SOC LTD	August 7, 1987
P A C REGO DIAS Vs. MADURA COATS LTD	October 15, 1987
P AND T CENTRAL CO OPERATIVE SOCIETY LIMITED GIRIPETH NAGPUR Vs. JUDGE CO OPERATIVE COURT GANESHPETH NAGPUR	February 5, 1987
P M NADGAUDA Vs. STATE OF MAHARASHTRA	March 13, 1987
P M P AUTO INDUSTRIES LTD Vs. UNION OF INDIA	August 11, 1987
P. SESHA REDDY AND ANOTHER Vs. RAJINDER PAL SINGH AND OTHERS	February 11, 1987
PADAM BAHADUR KHANKA Vs. NATIONAL INSTITUTE FOR TRAINING	September 24, 1987
PADMA Vs. SHRIPAD SHRIDHAR MAINDE	July 1, 1987
PALLONJI MANSION CO OP HOUSING SOC LTD Vs. SHAKUNTALA S KESWANI	August 31, 1987
PALMON FASHIONS Vs. M M VERGHESE	September 22, 1987
PAMLA ALIAS RAMESH DHANSUKHLAL RANA Vs. STATE OF MAHARASHTRA	August 21, 1987
PANDHARI BHISSO GAUNCAR AND OTHERS Vs. SHAIKH MOHIDIN MONIAR	April 3, 1987
PANDIT RAO DESHMUKH Vs. STATE OF MAHARASHTRA	October 27, 1987
PARSHURAM Vs. NAGPUR UNIVERSITY, NAGPUR	December 18, 1987
PARTHASARATHY R ASST CCE Vs. DIPSI CHEMICALS PVT LIMITED	September 15, 1987
PARU MRUGESH JAIKRISHNA Vs. ASST COLLECTOR OF CUSTOMS PREVENTIVE DEPTT BOMBAY	June 11, 1987
PARVATI KEVALRAM MOORJANI Vs. MADANLAL ANRAJ PORWAL	June 17, 1987
PARVATIBAI K TIWARI SMT Vs. COMMISSIONER OF INCOME TAX	March 13, 1987
PARVATIBAI W/O DHONDIBA KSHIRSAGAR Vs. SHANKAR DEOBA CHANDGUDE	September 10, 1987
PATEL ALUMINIUM PRIVATE LIMITED Vs. M C THAKUR ASSISTANT COLLECTOR OF CENTRAL EXCISE ANDHERI	June 24, 1987
PATEL ALUMINIUM PVT LTD Vs. UNION OF INDIA	June 29, 1987
PATHANDHARE ANVESHAN GRAHANIRMAN SANSTHA MARYADIT PROPOSED Vs. NAGPUR IMPROVEMENT TRUST NAGPUR	October 8, 1987
PAVITRA SHIVLING DOIFODE Vs. NATHURAM K. MARAL	June 26, 1987
PEDRO FURTADO AND ANOTHER Vs. CAETANO ROSARIO VAS AND OTHERS	April 2, 1987
PEPSICO INC Vs. EXPRESS BOTTLERS SERVICES P LTD	June 23, 1987
PEPSICO INC. Vs. EXPRESS BOTTLERS SERVICES P. LTD.	January 7, 1987
PERCY JAL PARDIWALLA Vs. BAR COUNCIL OF INDIA	February 12, 1987
PETRON ENGINEERING CONSTRUCTION PRIVATE LIMITED Vs. CENTRAL BOARD OF DIRECT TAXES	August 11, 1987
PIRAMAL SPG AND WVG MILLS LTD Vs. UNION OF INDIA	November 18, 1987
PIRAMAL SPINNING & WEAVING MILLS LTD. & ORS. Vs. SHRI B.P. TALATHI & ORS.	July 23, 1987
POLYOLEFINS INDUSTRIES LTD Vs. KOSMEK PLASTICS MANUFACTURING LTD	June 23, 1987
POONA DISTT CENTRAL CO OP BANK LTD Vs. MADHAV JANARDAN JOSHI	October 14, 1987
POPAT BALU VANJARI Vs. STATE OF MAHARASHTRA	July 9, 1987
POPULAR DYE CHEM Vs. UNION OF INDIA	January 8, 1987
PRABHAKAR Vs. SAU. KARUNA AND ANOTHER	August 4, 1987
PRABHAKAR SHANKAR KULKARNI Vs. JAYANTRAO TILAK	September 21, 1987
PRAFULL DATTATRAYA PORE Vs. J K CHEMICALS LTD	October 15, 1987
PRAKASH Vs. MANORAMA	July 27, 1987
PRALHAD SHAMBURAO NEWALE Vs. STATE OF MAHARASHTRA	November 20, 1987
PRAMOD Vs. VASUNDHARA	November 3, 1987
PRASHANT KUMAR Vs. MANCHARLAL BHAGATRAM BHATIA	July 30, 1987
PRAVINCHAND JAGJIVANDAS GANDHI Vs. IBRAHIM MOHAMMAD MERCHANT	April 6, 1987
PREMABHAI CHHIBABHAI TANGAL Vs. UNION OF INDIA	June 17, 1987
PREMIER AUTOMOBILES EMPLOYEES UNION Vs. PREMIER AUTOMOBILES LTD	March 5, 1987
PREMIER AUTOMOBILES LTD Vs. UNION OF INDIA	March 19, 1987
PRUTHWIRAJ PARMESHWARLAL JAISWAL Vs. SHRUNGAS SHIVLAL THAKARE	September 7, 1987
PUNAMCHAND DAHYALAL NANWATI Vs. RAMANLAL BALUBHAI	October 9, 1987
PURE DRINKS PRIVATE LIMITED Vs. UNION OF INDIA	September 8, 1987
PUSHAPPA NAGAPPA BAGE Vs. STATE OF MAHARASHTRA AND OTHERS	July 1, 1987
PUSHPA KALYANMAL SINGHVI MRS Vs. UNION OF INDIA	April 15, 1987
PUTHIYA VEETIL RAGHAVAN Vs. M K BHASKARAN	October 13, 1987
Q M CHADHARY Vs. HOMESTEAD PREMISES CO OP SOC LTD	August 5, 1987
QUEENS CHEMISTS Vs. B K AGARWAL COLLECTOR OF CENTRAL EXCISE AND CUSTOMS BOMBAY	June 12, 1987
R B SETH SHREERAM DURGAPRASAD AND FATECHAND NARASINGDAS EXPT FIRM Vs. COMMISSIONER OF INCOME TAX	April 8, 1987
R B SHREERAM DURGAPRASAD MINING FIRM Vs. COMMISSIONER OF INCOME TAX	January 19, 1987
R B SHREERAM RELIGIOUS AND CHARITABLE TRUST Vs. COMMISSIONER OF INCOME-TAX	January 20, 1987
R K SYNTHETICS AND FIBRES PVT LTD Vs. JOINT CHIEF CONTROLLER OF IMPORTS AND EXPORTS BOMBAY	July 28, 1987
R N PATTIWAR Vs. STATE OF MAHARASHTRA	November 6, 1987
R V BHASIN Vs. STATE OF MAHARASHTRA	March 13, 1987
R.D. SURVE Vs. TATA IRON AND STEEL CO. LTD., BOMBAY	September 28, 1987
RADHABAI Vs. GOVINDA S O TOTIJI BHISE	August 26, 1987
RADHAKISAN PARASHAR Vs. STATE OF MAHARASHTRA	March 17, 1987
RAGHUNATH KRISHNA MUJUMALE Vs. STATE OF MAHARASHTRA	January 23, 1987
RAGHUNATH S O BONDRAJI BELDAR Vs. STATE OF MAHARASHTRA	January 23, 1987
RAJABALLY HIRJI MEGHANI Vs. S N SAHANE	June 30, 1987
RAJNIKANT MAGANBHAI PATEL Vs. ASSISTANT COLLECTOR OF CUSTOMS PREVENTIVE DEPT	January 19, 1987
RAM V K S SEVA SANSTHA LTD Vs. KOLHAPUR ZILLA MADHYAAVARTI SAHAKARI BANK LTD	December 31, 1987
RAMABAI WIFE OF NIVRUTTI CHAVAN Vs. NIVRUTTI NIMBHAJI CHAVAN	August 18, 1987
RAMAKANT RAJMANGAL YADAV Vs. RAMNILAN VIJAY	October 8, 1987
RAMAKANT RAJMANGAL YADAV Vs. RAMNILAN VIJAY	October 9, 1987
RAMCHAND SANTUMAL BHATIA Vs. TARUN ROY	August 7, 1987
RAMESH LAXMAN RAUL Vs. SOUTHERN MACHINE INDUSTRIES	August 18, 1987
RAMESH MOTILAL KHANDELWAL Vs. ZILLA PARISHAD, AKOLA	July 17, 1987
RAMESH RAMCHANDRA GAWAD Vs. MAHINDRA AND MAHINDRA LTD	October 15, 1987
RAMESHCHANDRA AND COMPANY Vs. COMMISSIONER OF INCOME TAX	January 20, 1987
RAMLA @ RAMESH DHANSUKHLAL RANA Vs. STATE OF MAHARASHTRA	August 11, 1987
RAMLAL Vs. MADHAORAO	April 2, 1987
RAMPRASAD RAMCHANDRA RATHOD Vs. MANIK RADHAKISAN MISAL	February 27, 1987
RAMRAO SITARAM KADAM Vs. DISTRICT DEPUTY REGISTRAR	October 29, 1987
RAMRAO TUKARAM KHEDEKAR Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY	March 4, 1987
RAMU TOLARAM AND GULAM HUSSAIN SHAIKH MOHAMED AND REHEMATBI WD O RAJEMOHAMED AND SHAIKH MASTAN MADAR SAHEB Vs. AMICHAND HANSRAJ GUPTA	January 12, 1987
RASHTRIYA MILL MAZDOOR SANGH Vs. STATE OF MAHARASHTRA	August 5, 1987
RASHTRIYA MUKUND EMPLOYEES UNION Vs. MUKUND IRON AND STEEL WORKS LTD	April 22, 1987
RASILABEN KANTILAL KANSARA SMT Vs. AMRATLAL BABUBHAI KOCHA	October 12, 1987
RAVINDRA VASANT KARKHANIS Vs. SHOBHA RAVINDRA KARKHANIS	December 18, 1987
RAYMOND WOOLLEN MILLS LIMITED Vs. STATE OF MAHARASHTRA	January 1, 1987
REDHESHYAM G GARG Vs. SAFIYABAI IBRAHIM LIGHTWALLA	January 19, 1987
REGISTRAR OF COMPANIES Vs. F S CABRAL AND CABRAL AND CO PVT LTD	November 6, 1987
RELIEF & SADHNA SOAP SYNDICATE Vs. THE MAH. MAZDOOR CONGRESS & OTHERS.	September 3, 1987
RETIRED EMPLOYEES OF NON GOVERNMENT COLLEGEASSOCIATION NAGPUR Vs. STATE OF MAHARASHTRA	February 26, 1987
RICHARDSON HINDUSTAN LIMITED Vs. COMMISSIONER OF INCOME TAX	March 12, 1987
ROCHE PRODUCTS LIMITED Vs. N B SONAVANE, COLLECTOR OF CUSTOMS, BOMBAY	January 1, 1987
RUBY MILLS LIMITED Vs. UNION OF INDIA	June 17, 1987
RUPCHAND RAJARAM SHAH Vs. JANATA CONSUMERS CO OP SOCY LTD	September 23, 1987
S B KULKARNI Vs. INDIAN RED CROSS SOCIETY	September 14, 1987
S N DESHMUKH Vs. MEDICAL COUNCIL OF INDIA	December 11, 1987
S NOOR JAHAN Vs. REGIONAL EDUCATION SOCIETY M T	June 16, 1987
S R PATKAR ASSISTANT COLLECTOR OF CUSTOMS Vs. KRISHNA OILCAKE INDUSTRIES	January 1, 1987
S V KEDARI AND COMPANY Vs. MOHAMMAD IBRAHIM	July 28, 1987
S.M. BADVE Vs. R. P. SALVI & ORS.	June 22, 1987
S.M. GANGURDE Vs. MAHARASHTRA STATE CO	April 28, 1987
SABIRULLAKHAN S O SAFAKATULLAKHAN Vs. PRAMOD	January 7, 1987
SAHADEO Vs. DURGA AND ANOTHER	October 30, 1987
SAHNEY STEEL AND PRESS WORKS LTD Vs. UNION OF INDIA	June 16, 1987
SAHYADRI SAHAKARI SAKHAR KARKHANA LTD Vs. GANPATRAO PANDURANG SURYAWANSHI	April 8, 1987
SALIMKHAN Vs. MOHAMMAD IBRAHIMKHAN	January 23, 1987
SAMPAT RAJ DUGAR Vs. COLLECTOR OF CUSTOMS	April 29, 1987
SANDOZ INDIA LIMITED Vs. UNION OF INDIA	March 23, 1987
SANGLI URBAN CO OP BANK LTD Vs. HASTIMAL PUNAMCHAUD BARADIA	July 30, 1987
SANTOSH CHITRA MANDIR Vs. STATE OF MAHARASHTRA AND OTHERS	July 30, 1987
SANTOSH DATTARAM NADKARNI Vs. M/S. NEW INDIA INDUSTRIES LTD. & ORS.	April 29, 1987
SANTOSH GIRIDHAR ACHAREKAR Vs. STATE OF MAHARASHTRA	September 7, 1987
SARLADEVI BHARATKUMAR RUNGTA Vs. BHARATKUMAR SHIVPRASAD RUNGTA	October 1, 1987
SATELLITE ENGINEERING LTD Vs. UNION OF INDIA	July 8, 1987
SATISH M. JARIWALA Vs. NATIONAL TEXTILE CORPN. & ANR.	July 17, 1987
SATYABHAMABAI ALIAS BHAMABAI BHR GANGADHAR PHOPSE Vs. SAKHARAM DADA PHOPSE	October 15, 1987
SATYAWAN HARNAMDAS BHATIA Vs. SANTOK SINGH S O SARDAR SURJAN SINGH JOLLY	October 15, 1987
SAVITA P KALE Vs. STATE OF MAHARASHTRA	December 16, 1987
SAVLO RAMA PORABE Vs. UNION OF INDIA	December 2, 1987
SAYED IQBAL Vs. STATE OF MAHARASHTRA	August 21, 1987
SCORTS TRACTORS LTD Vs. UNION OF INDIA	July 16, 1987
SENMOGAM ALIAS TIGER MUTTU HARIJAN Vs. STATE OF MAHARASHTRA	September 18, 1987
SETH GWALDAS MATHURADAS MOHATA TRUST Vs. COMMISSIONER OF INCOME TAX	January 30, 1987
SHABAJI BABU RIVONKAR Vs. VITHAL BABU KAUTHANKAR	November 12, 1987
SHABBIR TAYABALI KANADIA Vs. BOMBAY MERCANTILE CO OP BANK LTD	January 16, 1987
SHABBIR TAYEBALI KAPADIA Vs. BOMBAY MERCANTILE CO OP BANK LTD	February 16, 1987
SHAIKH MOIN ALIAS KABADI Vs. DISTRICT MAGISTRATE PARBHANI	February 12, 1987
SHAIKH SAID SHAIKH HUSSAIN Vs. A D CHAUDHARY	October 8, 1987
SHAILESH PRABHUDAS MEHTA Vs. CALICO DYEING AND PRINTING MILLS LTD	February 27, 1987
SHAKTI CAPACITORS Vs. HERAMB BHASKAR SAHASRABUDDHE	November 13, 1987
SHAKTI INSULATED WIRES PVT LTD Vs. UNION OF INDIA	July 30, 1987
SHAMKUMAR ARJUN DALVI Vs. STATE OF MAHARASHTRA	September 30, 1987
SHANKAR DEVI CHAND OSWAL Vs. RAMCHAND BABAJI SHAH BENADIKAR	October 29, 1987
SHANKAR K THAVARE Vs. STATE OF MAHARASHTRA	March 24, 1987
SHANKAR NARAYAN GOVERDHAN Vs. BHARAT PULVERISING MILLS PRIVATE LIMITED	August 4, 1987
SHANKAR SAVLARAM AMBEKAR Vs. SHAKTI INSULATED WIRES PVT LTD	September 3, 1987
SHANTABAI Vs. MANAKCHAND	February 16, 1987
SHANTARAM TUKARAM PATIL Vs. DAGUBAI TUKARAM PATIL	January 8, 1987
SHANTARAM TUKARAN PATIL Vs. DAGUBAI TUKARAM PATIL	January 9, 1987
SHARAD HARI DESHPANDE Vs. INDIA SECURITY PRESS	August 26, 1987
SHARAD S O ANANT JOSHI Vs. STATE OF MAHARASHTRA	January 21, 1987
SHARDA INDUSTRIES AND ENGINEERING WORKS PRIVATE LIMITED Vs. CHANDRABALI S O HARBANS CHOUBE	September 18, 1987
SHARMA GOODS TRANSPORT Vs. VIDARBHA WEAVERS CENTRAL CO OPERATIVE SOCIETY LIMITED	August 24, 1987
SHASHINATH PANDEY Vs. UNION OF INDIA AND OTHERS	July 31, 1987
SHEIKH MUNTIJIM S O SHEIKH DILAWAR Vs. STATE OF MAHARASHTRA	July 24, 1987
SHEIKH NAGAJI SHEIKH CHATRU Vs. ASHROBA PRITAJI BHOI	October 6, 1987
SHEIKH NAGAJI SHEIKH CHATTU Vs. ASHROBA PIRTAJI BHOI	October 16, 1987
SHERA ASAM KAWARMAL VASWANI Vs. M V CHITALE	August 14, 1987
SHEROO MINOO ENGINEER Vs. MINOO JEHANGIR ENGINEER	March 6, 1987
SHESHRAO NARAYAN THENGE Vs. SHANTABAI AND ANOTHER	June 23, 1987
SHETH AND BHARMAL FIRM Vs. MUNICIPAL ADMINISTRATOR MUNICIPAL CORPORATION OF GREATER BOMBAY	November 27, 1987
SHETH K M Vs. COMMISSIONER OF GIFT TAX	April 10, 1987
SHETIYAMMA PUJARI DHOTRE Vs. STATE OF MAHARASHTRA	January 27, 1987
SHIVSHANKAR TILAKRAJ Vs. UNION OF INDIA	February 4, 1987
SHREERAM R B RELIGIOUS AND CHARITABLE TRUST Vs. COMMISSIONER OF INCOME TAX	January 20, 1987
SHRI DATTARAM NARAYAN RAUL Vs. M/S. RAPTAKOS BRETT & CO. LTD. AND ORS.	April 29, 1987
SHRIDHAR BAPURAO GADHEKAR Vs. PUNJAB CO-OP URBAN BANK LTD	March 19, 1987
SHRIDHAR GANGARAM ANUMANDALA Vs. STATE OF MAHARASHTRA AND OTHERS	November 13, 1987
SHRIDHAR HARI CHANDORKAR Vs. STATE OF MAHARASHTRA	July 13, 1987
SHRIDHAR S O RAMCHANDRA ALSI Vs. SHAMRAO VITHOBA BHONSALE	September 2, 1987
SHRIJEE SALES CORPORATION Vs. COLLECTOR OF CUSTOMS	October 8, 1987
SHRIKRISHNA M. BIDYE & ORS. Vs. K. KHARE & ORS.	July 23, 1987
SHRINIWAS GOVIND MUDHOLKAR Vs. DATTATRAYA MAHADEO RANADE	January 27, 1987
SHRIPATI PANDURANG KHADE Vs. ZONAL MANAGER, MAHARASHTRA STATE CO-OPERATIVE MARKETING FEDERATION LTD.	March 9, 1987
SHRIRAMPUR TALUKA SAHAKARI KHAREDI VIKRI SANGH Vs. VIJAY SAMPATRAO BORADE	October 29, 1987
SIDRAM YELLAPPA JADHAV Vs. NARSINGGIRJI MILLS	September 2, 1987
SINDHI HINDI VIDYA SAMITI Vs. CITY OF NAGPUR CORPORATION	February 26, 1987
SINDHU DIWAKAR DABHOLKAR Vs. B N DONGRE	October 5, 1987
SLM MANEKLAL INDUSTRIES LTD Vs. UNION OF INDIA	June 11, 1987
SMITA ANAND KANTAK Vs. PRAMILA C. SANKHOLKAR	March 31, 1987
SMT. DWARKADEVI Vs. NARSINGHDAS	January 14, 1987
SMT. EDVIGES COLACO Vs. THE ADMINISTRATORS OF GOA AND OTHERS	July 7, 1987
SOCIODADE DE FOMENT INDUSTRIAL (PRIVATE), LTD. Vs. GOA MINING LABOUR WELFARE UNION AND OTHERS	March 23, 1987
SORABJI EJALJI COOPER Vs. STATE MAHARASHTRA	June 30, 1987
SOU. SUSHILA ATHAWALE Vs. B.R. BHADANGE AND OTHERS	February 26, 1987
SPECIAL LAND ACQUISITION OFFICER I BOMBAY Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY	July 6, 1987
STATE BANK OF INDIA Vs. EDWARD TEXTILE MILLS	June 26, 1987
STATE BANK OF INDIA Vs. EDWARD TEXTILE MILLS LIMITED	June 22, 1987
STATE BANK OF INDIA Vs. A.P. MATTHAI	September 29, 1987
STATE BANK OF INDIA, IGATPURI BRANCH, IGATPURI Vs. KASHINATH BHIKAJI WAGE AND OTHERS	July 3, 1987
STATE OF MAHARASHTRA Vs. GIMI ERICH RANA AND OTHERS	December 1, 1987
STATE OF MAHARASHTRA Vs. KISANA	July 31, 1987
STATE OF MAHARASHTRA Vs. YELUJA YEMAJI CHOUDHARI	August 31, 1987
STATE OF MAHARASHTRA Vs. NANDIRAM BADILDAS AHUJA	June 17, 1987
STATE OF MAHARASHTRA Vs. ROOP KUMAR DAYARAM GURSAHANI	July 27, 1987
STATE OF MAHARASHTRA Vs. SADANAND LAXMAN TAWDE	February 11, 1987
STATE OF MAHARASHTRA Vs. KHATUA MAKANJI AND COMPANY PVT. LTD., BOMBAY	September 11, 1987
STATE OF MAHARASHTRA Vs. KALLAPPA DEVU GIRMAL	September 7, 1987
STATE OF MAHARASHTRA Vs. SINDHI ALIAS RAMAN S O DALWAI ALIAS RAGHAV	August 12, 1987
STATE OF MAHARASHTRA Vs. TRAMBAK ANANDA MAHAJAN	August 21, 1987
STATE OF MAHARASHTRA Vs. SHIVAJI KESRA PATEL	October 30, 1987
STATE OF MAHARASHTRA Vs. RAJKUMAR SITTI alias KUNDANLAL MALHOTRA	October 27, 1987
STATE OF MAHARASHTRA Vs. SHANTA SHANKAR KAMBLE	October 12, 1987
STATE OF MAHARASHTRA Vs. DNYANESHWAR S O GANGADHAR PARKHI	November 20, 1987
STATE OF MAHARASHTRA Vs. MARUTI DADU KAMBLE	December 2, 1987
STATE OF MAHARASHTRA Vs. ARJUN TABADU MAHAJAN	December 8, 1987
STATE OF MAHARASHTRA Vs. P P PATEL AND COMPANY	December 17, 1987
STATE OF MAHARASHTRA THROUGH ITS SECRETARY REVENUE AND FOREST DEPARTMENT, MANTRALAYA, BOMBAY Vs. JANABAI DEORAO KHATKE AND ANOTHER	December 16, 1987
STATE OF MAHASHTRA Vs. ANAND TAYAPPA LADI	September 15, 1987
SUBHADRABAI Vs. RAMBHAU NARAYAN DHOK	April 13, 1987
SUBIR KUMAR SAHA Vs. INDIAN INSTITUTE OF TECHNOLOGY	April 27, 1987
SUBRAO MASNU KOLE Vs. DAULAT SAHAKARI SAKHAR KARKHANA LTD	August 20, 1987
SUDHIR CHIMANLAL Vs. UNION OF INDIA	February 5, 1987
SUKCHAND HEMCHAND SHRAWAGI Vs. RAMDAS SHANKAR SHUKLA	September 9, 1987
SUNDER PARMANAND LALVANI Vs. SHREEPAD MORESHWAR VELKAR AND OFFICIAL	January 22, 1987
SUNIL CHAINANI Vs. INSPECTOR OF POLICE C B CONTROL	December 14, 1987
SUNIL JUGALKISHORE GUPTA Vs. UNION OF INDIA	January 13, 1987
SUNIL VASANT SATHE Vs. BOMBAY MUNICIPAL CORPN	July 3, 1987
SUNSHINE EXPORTERS Vs. UNION OF INDIA	March 9, 1987
SUREKHABAI Vs. MOTILAL S O PRABHUDAYAL SHARMA	April 21, 1987
SURESH DNYANDEO KHUMKAR Vs. STATE OF MAHARASHTRA	February 26, 1987
SWARNA B KAPUR SMT Vs. A C PANCHDHARI	January 27, 1987
SYED KHAWJA Vs. DHRUPATYA	November 3, 1987
SYED MOHAMED UMAR Vs. SHERIFF OF BOMBAY	September 18, 1987
TAPROGGE GESELLSCHAFT MBH Vs. IAEC INDIA LTD	October 15, 1987
TATA OIL MILLS CO LTD Vs. UNION OF INDIA	July 27, 1987
THANDANI C D ITO Vs. UNIVERSAL FERRO AND ALLIED CHEMICALS	November 3, 1987
THE ANJTMNAN Vs. ASHRAF ALI CHOUDHARY & ORS.	September 9, 1987
THE CORPORATION OF THE CITY OF NAGPUR Vs. STATE OF MAHARASHTRA AND ANOTHER	August 3, 1987
THERAPEUTICS CHEMICALS RESEARCH CORPORATION Vs. JUSTICE R D TULPULE PRESIDING OFFICER C I T	November 24, 1987
TUKARAM KALU MADHVI Vs. P P SHRIVASTAV DEPUTY COMMISSIONER OF POLICE	September 18, 1987
TUKARAM YESHWANT PATIL Vs. BHAGWANTRAO GAIKWAD	September 23, 1987
TULSIDAS KILACH Vs. COMMISSIONER OF INCOME TAX	March 17, 1987
UNDER THE CONTEMPT OF COURTS ACT 1971 ON A REFERENCE MADE Vs. JAIRAM BABURAO SHINDE	March 11, 1987
UNICHEM LABORATORIES LIMITED Vs. UNION OF INDIA	November 17, 1987
UNION OF INDIA Vs. MANIK DATTATREYA LOTLIKAR	November 11, 1987
UNION OF INDIA Vs. PRAVEEN D DESAI	December 2, 1987
UNION OF INDIA Vs. BABUBHAI NYLCHAND MEHTA BOMBAY	December 2, 1987
UNION OF INDIA Vs. SUWIDHI ENTERPRISES	August 14, 1987
UNION OF INDIA Vs. BENNETT COLEMAN AND COMPANY LIMITED	September 10, 1987
UNION OF INDIA Vs. BENNETT COLEMAN AND CO LTD	September 9, 1987
UNION OF INDIA Vs. LOTUS PROPERTIES (PVT.) LTD.	November 20, 1987
UNION OF INDIA Vs. RICO GEMS CORPORATION	January 1, 1987
UNION OF INDIA Vs. VITHAL SHIVANAND PALEKAR	January 19, 1987
UNION OF INDIA Vs. LUCAS CARVALHO	February 17, 1987
UNION OF INDIA Vs. ADVANI OERLIKON LIMITED	July 3, 1987
UNION OF INDIA Vs. PIRAMAL SPINNING AND WEAVING MILLS LTD	June 18, 1987
UNION OF INDIA Vs. AREBEE AND COMPANY	June 23, 1987
UNION OF INDIA Vs. MAHINDRA AND MAHINDRA LIMITED	January 1, 1987
UNION OF INDIA AND OTHERS Vs. MARIA JULIA VIEGAS; JOSE ROQUE DROCHA MACHADO; GOVERNMENT OF GOA AND OTHERS	July 21, 1987
UNITED INDIA INSURANCE CO LTD Vs. ANTONETTA D SOUZA	January 19, 1987
UNITED INDIA INSURANCE COMPANY LIMITED Vs. ZUMIBAI	November 18, 1987
UNIVERSAL AUTOCRAFTS PVT LTD Vs. UNION OF INDIA	August 11, 1987
UTTAMCHAND JAWANMAL GUGALE Vs. RAMBILAS RAMKISAN SONI	September 10, 1987
V M SALGAOCAR AND BROTHER PRIVATE LIMITED Vs. ASSISTANT COLLECTOR OF CUSTOMS GOA	March 18, 1987
V VENKATESH Vs. UNION OF INDIA	July 24, 1987
V VENKATESH Vs. UNION OF INDIA	June 24, 1987
V.M. BHANDARI Vs. STATE OF MAHARASHTRA	May 18, 1987
V.N.S. ENGINEERING AND SERVICES COMPANY Vs. INDUSTRIAL TRIBUNAL, GOA, DAMAN AND DIU, AND ANOTHER	April 15, 1987
VALI MOHD JAMAL MANSURI Vs. VALI MOHAMED SULEMAN	February 26, 1987
VAMAN GANPATRAO TRILOKEKAR Vs. MALTI RAMCHANDRA RAUT	November 18, 1987
VAMEN MARUTY GHARAT Vs. M S APTE	October 1, 1987
VARSHA VILLAS DHAGE Vs. ACKLIKUTTY THOMAS	November 17, 1987
VASANTLAL LALLUBHAI PATEL Vs. SHANKARLAL BECHARDAS PATEL	October 27, 1987
VASRAM GANGARAM VADAGAMA Vs. TRIMBAKRO MADHAVRAO SHIROLE AND ANR.	March 27, 1987
VASUDEO AMBRE Vs. STATE OF MAHARASHTRA	July 23, 1987
VASUDEO H CHURI Vs. UNION OF INDIA	September 18, 1987
VASUDEO MAHADEO AMBRE Vs. STATE OF MAHARASHTRA	October 16, 1987
VASUDEO RAGHU & ORS. Vs. JALAN DYEING & BLEACHING MILLS & ORS.	July 2, 1987
VEGETABLE VITAMIN FOODS CO P LTD Vs. C S YADAV PRESIDING OFFICER 10TH LABOUR COURT	November 24, 1987
VERA ARANHA Vs. JACOB HARLAD ARANHA	June 26, 1987
VICTOR DA COSTA Vs. GOA DAMAN AND DIU TOWN AND COUNTRY PLANNING BOARD	June 18, 1987
VIDARBHA COAL SUPPLY COMPANY Vs. UNION OF INDIA	April 22, 1987
VIJAYA Vs. AURANGABAD	June 16, 1987
VIJAYABEN NARAYANDAS GUJARATHI Vs. GIRISH THAKORLAL VAKIL	November 26, 1987
VIKRAM S O VINAYAKRAO BUTY Vs. RAM ACHAL S O LOKNATH TIWARI	October 9, 1987
VIKRAM TUKARAM PATIL Vs. V K TARGE	October 12, 1987
VIMLA PRAMOD KUMAR SHAH Vs. SHER PUNJAB CO OP HOUSING SOC LTD	September 28, 1987
VINAYAK TARACHAND DAVARE Vs. M.V. SURYAVANSHI	March 31, 1987
VINOD AMBALAL PATEL Vs. STATE OF MAHARASHTRA	September 3, 1987
VINODKUMAR BALKRISHNA DAMANIA Vs. STANDARD BATTERIES LTD	November 2, 1987
VISHAL ELECTRONICS PVT LTD Vs. UNION OF INDIA	July 23, 1987
VISHNUPAT NARHARRAO BARASKAR Vs. PANDIT VISHNUPAT BARASKAR	February 20, 1987
VISHRAM GOPINATH PALEKAR AND OTHERS Vs. BOARD OF TRUSTES OF PORT OF MORMUGAO AND OTHERS	November 2, 1987
VISHWANATH Vs. COLLECTOR WARDHA	April 27, 1987
VISHWANATH Vs. VATSALABAI	April 6, 1987
VISHWANATHSA NARAYANSA KSHATRIYA Vs. SHAH CHHAGANLAL UGARCHAND AKOLKAR	January 22, 1987
VISHWASRAO S O SHANKARRAO MEGHE Vs. USHABAI	February 11, 1987
VITHAL BABANI SANGOLKAR Vs. STATE OF MAHATRASHTRA	February 6, 1987
VITHALDAS JAGANNATH KHATRI Vs. STATE OF MAHARASHTRA	September 7, 1987
VITHALRAO S O DATTOBAJI KHANDAGALE Vs. STATE OF MAHARASHTRA	January 19, 1987
WARNA SAHAKARI DUDH UTPADAK PRAKRIYA SANGH LIMITED Vs. B K KIRLOSKAR	September 11, 1987
WILFRED LOVETTE Vs. GANESH S O HEMRAJ KARMARKAR	November 9, 1987
WORKS OF ART PVT LTD Vs. UNION OF INDIA	February 5, 1987
YASHPAL MAHINDRAPAL SONIK Vs. STATE OF MAHARASHTRA	March 18, 1987
YESHWANT SHRIPATI PATIL Vs. BALKRISHNA SAKHARAM PATIL	February 25, 1987
YESHWANT SIURAM POROBO Vs. GAGARAMA LOXIMONA SHET GAUNKAR	September 10, 1987
YOGESH KANTILAL PATEL Vs. HOME SECRETARY HOME DEPARTMENT GOVT OF MAH	December 17, 1987
ZIPPER INDIA PVT LTD Vs. UNION OF INDIA	November 19, 1987

Year 1987 of HIGH COURT OF BOMBAY

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