REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
A N SHAIKH Vs. SURESH B JAIN	March 27, 1986
A R ALMEIDA Vs. ALL INDIA MEDICAL CORPORATION	January 31, 1986
A R G V SHRINIWAS REDDY Vs. MARATHWADA UNIVERSITY	July 25, 1986
ABDUL RAJAK HAJI MOHAMMED Vs. UNION OF INDIA	February 11, 1986
ABDUL RAZAK SALESAHEB GHAVTE Vs. P. ALWARES AND OTHERS	December 2, 1986
ABDUL WAHED Vs. STATE OF MAHARASHTRA	February 13, 1986
ABDULLA KADAR HUSSEINBHAI LAKDAWALA Vs. SPECIAL LAND ACQUISITION OFFICER THANE	November 28, 1986
ACHYUT AMRIT RASAL Vs. SHRIKRISHNA VYANKATESH CHINCHOLKAR AND OTHERS	November 27, 1986
ACME METAL INDUSTRIES PVT LTD Vs. GEORGE BARLA ACCE BOMBAY	August 1, 1986
ADARSHA DUGDHALAYA PRIVATE LIMITED Vs. P S DEVARAJAN ITO	November 13, 1986
ADDITIONAL COLLECTOR OF CUSTOMS Vs. MOGUL LINES LIMITED	July 30, 1986
AGRICULTURAL FINANCE CORPN EMPLOYEES ASSOCIATION Vs. AGRICULTURAL FINANCE CORPN LTD	January 14, 1986
AGRICULTURAL PRODUCE MARKET COMMITTEE, DHARNI AND OTHERS Vs. DISTRICT DEPUTY REGISTRAR, CO-OPERATIVE SOCIETIES, AMRAVATI	March 12, 1986
AHMED COMERBHOY MILLS Vs. UNION OF INDIA	January 8, 1986
AHMED KHAN Vs. GRACY D SOUZA MISS	April 3, 1986
AHMEDABAD ADVANCE MILLS LTD Vs. UNION OF INDIA	July 28, 1986
AIR INDIA Vs. S GANAPATHI	January 21, 1986
AIRLINES CABIN CREW ASSOCIATION Vs. INDIAN AIRLINES CORPORATION	July 21, 1986
AJABRAO SAMBHAJI BHAGAT Vs. Y A KHATKE CHAIRMAN PANDT STAFF CO-OP SOCIETY NAGPUR	April 1, 1986
AKHIL ANAND ARYA Vs. K V SATYAMURTHY	December 6, 1986
ALBRIGHT MORARJI AND PANDIT LIMITED Vs. CENTRAL BOARD OF DIRECT TAXES	August 12, 1986
ALBRIGHT MORARJI AND PANDIT LTD Vs. UNION OF INDIA	August 8, 1986
ALDO VOGEL Vs. JIMMY D NANAVUTTY	November 19, 1986
ALL INDIA LABOUR UNION Vs. JEEWANLAL 1929 LTD	September 4, 1986
ALLURI RAMAYYA Vs. STATE OF MAHARASHTRA	November 5, 1986
ALTISH BOSE Vs. EAST INDIA HOTELS LIMITED	July 29, 1986
AMBADAS Vs. BHIMABAI	March 4, 1986
AMRITLAL SHAH Vs. STATE OF MAHARASHTRA	January 22, 1986
ANANT SADASHIV GOHAD Vs. GOPAL VITHAL GHAM	August 21, 1986
ANNA APPA SUTAR Vs. STATE OF MAHARASHTRA	April 17, 1986
ANNASAHED JINNAPPA DESAI AND OTHERS Vs. HAMBIRARAO SHRIPATI CHOUGLE AND OTHERS	March 25, 1986
ANOOPCHAND NATHMAL BAID Vs. MAHARASHTRA REVENUE TRIBUNAL NAGPUR	January 30, 1986
ANTONIO XAVIER SILVERIA Vs. MARIANO SILVERIA	April 1, 1986
ANWAR ALTAF HUSAN KAZI Vs. STATE OF MAHARASHTRA	June 18, 1986
ANWAR KHAN ABDULLAH KHAN Vs. BHANE KHAN FATEH KHAN	July 12, 1986
APEX MARKETING FEDERATION EMPLOYEES UNION Vs. S V KOTNIS	July 25, 1986
ARCHANA KU D O SUDHAKAR MENDULKAR Vs. DEAN GOVERNMENT MEDICAL COLLEGE NAGPUR	September 12, 1986
ARIF @ ARIFULLAH KHAN Vs. SHAIKH IQBAL	April 3, 1986
ARUNKUMAR GANESHRAO MUKHEDKAR Vs. STATE OF MAHARASHTRA	April 25, 1986
ARVI TAHSIL CO OPERATIVE AGRICULTURAL PURCHASE AND SALE SOCIETY LIMITED Vs. DNYANESHWAR KRISHNAJI DHALE	August 8, 1986
ASHIKKUMAR Vs. STATE OF MAHARASHTRA	August 28, 1986
ASIM GADIGHAR Vs. ABDUL AZIZ S O LAL MOHAMMAD KHURESHI	November 27, 1986
ASSOCIATED ALUMINIUM INDUSTRIES PVT. LTD. Vs. UNION OF INDIA	January 9, 1986
ASSOCIATED BEARING COMPANY LIMITED BOMBAY Vs. UNION OF INDIA	January 27, 1986
ASSOCIATION OF ENGINEERING WORKERS Vs. MULTIWELD WIRE CO PVT LTD	April 8, 1986
AURANGABAD ASBESTOS CEMENT PRODUCTS PRIVATE LIMITED Vs. ZAKIA JALIL	August 1, 1986
B ARUNKUMAR AND CO Vs. UNION OF INDIA	February 3, 1986
BABANRAO Vs. SOU ASHA AND ANOTHER	June 23, 1986
BABI NARAYAN TORASKAR Vs. SARASWATIBAI G. BHIMRAO	January 31, 1986
BABUBHAL CLOTH STORES Vs. UNION OF INDIA (UOI)	October 16, 1986
BABULAL CHANDULAL SHAH Vs. GAJANAN TRIMBAK	February 7, 1986
BABURAO Vs. PANCHAFULABAI	June 18, 1986
BABURAO HARI PAWAR Vs. STATE OF MAHARASHTRA	July 22, 1986
BABURAO R MASKAR Vs. KISANSINGH DURGASINGH	March 25, 1986
BAJAJ PLASTIC LIMITED Vs. COLLECTOR CENTRAL EXCISE	August 22, 1986
BAJAJ TEMPO LIMITEDAND JAY HIND INDUSTRIES PRIVATE LIMITED Vs. PIMPRI CHINCHWAD NEWTOWNSHIP MUNICIPAL COUNCIL	March 3, 1986
BAJIRAO GANPAT MORE Vs. STATE OF MAHARASHTRA	March 20, 1986
BAJIRAO MARUTI DHUMAL Vs. SHANKAR YALLAPPA MANE	November 6, 1986
BAJIRAO MARUTI DHUMAL Vs. SHANKAR YALLAPPA MANE	November 5, 1986
BALCHANDRA KESHAV GADRE Vs. GURUSHANT GANGADHAR KAMBLE	August 18, 1986
BALLARPUR INDUSTRIES LTD Vs. UNION OF INDIA	December 19, 1986
BANK OF INDIA Vs. WINSTON VAZ	March 21, 1986
BASHIRUDDIN KHWAJA MOHIUDDIN Vs. BINRAJ MURLIDHAR	July 2, 1986
BELAPUR SUGAR AND ALLIED INDUSTRIES LIMITED Vs. STATE OF MAHARASHTRA	March 12, 1986
BELLA CAJETON TRAVASSO MRS Vs. THIRD WEALTH TAX OFFICER	July 10, 1986
BENNETT COLEMAN AND CO LTD Vs. UNION OF INDIA	January 31, 1986
BENNETT COLEMAN AND CO LTD Vs. STATE OF MAHARASHTRA	January 10, 1986
BHAGIRATHIBAI SONU JADHAV Vs. RATINATH NAGESHKAR	January 9, 1986
BHAGWAN Vs. STATE OF MAHARASHTRA	November 24, 1986
BHALCHANDRA RAMCHANDRA NIMKAR Vs. BADRUDDIN MOHAMED HEMANI	September 25, 1986
BHARAT OXYGEN AND ACETYLENE CO Vs. UNION OF INDIAN	July 10, 1986
BHARAT PETROLEUM CORPORATION LTD Vs. S D KADAM	February 24, 1986
BHASKARRAO Vs. SMT. P. TULSABAI	March 12, 1986
BHIKANRAO BHUJANGRAO DESHMUKH Vs. SINDHUBAI	December 12, 1986
BHIVRAJ Vs. RAVINDRA NAGRESHWAR MAMIDWAR	August 29, 1986
BOMBAY ALLOY STEEL INDUSTRIES PVT LTD Vs. UNION OF INDIA	August 8, 1986
BOMBAY ALLOYS AND CASTINGS Vs. ASSOCIATION OF ENGG WORKS	November 21, 1986
BOMBAY CRICKET ASSOCIATION Vs. B R SONKAR FIRST WTO	July 28, 1986
BOMBAY DYEING AND MFG CO LTD Vs. MUMBAI MAZDOOR SABHA	June 30, 1986
BOMBAY PORT TRUST EMPLOYEES UNION Vs. UNION OF INDIA	January 29, 1986
BOMBAY TYRES INTERNATIONAL LTD Vs. UNION OF INDIA	January 7, 1986
BOMBAY UNIVERSITY AND COLLEGE TEACHERS UNION Vs. UNIVERSITY OF BOMBAY	August 5, 1986
BOMBAY WIRE HEALDS MFG CO Vs. EMPLOYEES STATE INSURANCE CORPORATION	January 8, 1986
BRAHMA SAKHARAM PATIL Vs. N C VENKATACHALAM	November 27, 1986
BRAHMANAND MORANDRAM MALKANI Vs. DY COLLECTOR GOLD CONTROL CELL	July 15, 1986
BRIHAN MAHARASHTRA SUGAR SYNDICATE LIMITED Vs. P R JOGLEKAR DEPUTY COMMISSIONER OF INCOME TAX AGRL	March 21, 1986
BRIJLAL ZUMBARLAL SARDA Vs. AMRULLA ASADULLA IRANI	September 11, 1986
BRITANNIA BISCUIT CO LTD Vs. STATE OF MAHARASHTRA	February 12, 1986
C R DALVI Vs. MUNICIPAL CORPORATION FOR GREATER BOMBAY	April 4, 1986
CAETANO MARTINS; GOA CITIZENS UNION FOR DEMOCRATIC RIGHTS Vs. PANAJI MUNICIPAL COUNCIL	October 15, 1986
CENTRAL BOARD OF DIRECT TAXES Vs. ADITYA V BIRLA	August 27, 1986
CENTRAL INDIA SPINNING WEAVING AND MANUFACTURING COMPANY LIMITED NAGPUR Vs. UNION OF INDIA MINISTRY OF FINANCE AND UNION OF INDIA	January 29, 1986
CENTRON INDUSTRIAL ALLIANCE LTD Vs. GILLETTE U K LTD	July 24, 1986
CHAKUBHAI M. RATHOD AND ANOTHER Vs. DAJI KRISHNA ADBAL	February 13, 1986
CHANDBI MOHOMED HANIF ABUBAKAR Vs. UNION OF INDIA	December 19, 1986
CHANDBI WD O AMIRSHAH Vs. NARAYAN S O KARNOO LENGURE	March 4, 1986
CHANDBI WD/O AMIRSHAH AND ORS. Vs. NARAYAN S/O KARNOO LENGURE	March 3, 1986
CHARITY COMMISSIONER MAHARASHTRA STATE Vs. SHAIKH KASAM SHAIKH HUSSAIN	April 16, 1986
CHARUDATTA S O PRABHAKARRAO PINGLE Vs. STATE OF MAHARASHTRA	August 6, 1986
CHIEF REVENUE CONTROLLING AUTHORITY REVENUE SECRETARIAT PANAJI Vs. LUIS GUILHERMA DIAS COLACO	June 12, 1986
CHIMANLAL SAKALCHAND SHAH Vs. DAYAROBA SEDBE KODRE	March 12, 1986
CHIMANPAL DESAIBHAI PATEL Vs. B K GARG	February 23, 1986
COMMISSIONER OF SALES TAX Vs. ASSOCIATED DICHEM CORPORATION	March 5, 1986
COMMISSIONER OF SALES TAX Vs. VICHEM LABORATORIES	February 24, 1986
COMMISSIONER OF SALES TAX Vs. PAPER PROCESS WORKS	February 20, 1986
COMMISSIONER OF SALES TAX Vs. BIRHAN MAHARASTRA SUGAR SYNDICATE LTD	March 20, 1986
COMMISSIONER OF SALES TAX Vs. LAXMI COTTON MFG CO LTD	February 12, 1986
COMMISSIONER OF SALES TAX MAHARASHTRA STATE BOMBAY Vs. KHIMJI VELJI AND CO	February 12, 1986
COMMISSIONER OF SALES TAX MAHARASHTRA STATE BOMBAY Vs. KALPANA WATERPROOF PRODUCTS MFG CO	January 19, 1986
COMMISSIONER OF SALES TAX MAHARASHTRA STATE BOMBAY Vs. SUNDERDAS HARJIWAN	March 5, 1986
COMMISSIONER OF SALES TAX MAHARASHTRA STATE BOMBAY Vs. N L MEHTA	February 17, 1986
CONSOLIDATED PNEUMATIC TOOL CO INDIA LIMITED Vs. ADDITIONAL REGISTRAR OF COMPANIES MAHARASHTRA	October 21, 1986
CONSOLIDATED PNEUMATIC TOOL COMPANY INDIA LIMITED Vs. R A GADEKAR	February 28, 1986
COSMOS INDIA RUBBER WORKS P LTD Vs. R P F COMMISSIONER	August 4, 1986
CST Vs. BRIHAN MAHARASHTRA SUGAR SYNDICATE LIMITED	March 20, 1986
CUTCHI VISA OSWAL DERAWASI JAIN MAHAJAN Vs. B D BORUDE I T MAHARASHTRA	July 22, 1986
CYRUS NAZAR KOLAH Vs. UNION OF INDIA	August 7, 1986
D. THANGAVEL Vs. JASWANTRAI P. MATHURLA AND ANOTHER	January 6, 1986
D.T. KHUSHALANI Vs. EKNATH NAGO CHAUDHARI	February 4, 1986
DANILAL GANPAT KANK Vs. LALJI MOHANLAL THAKKAR	February 7, 1986
DASHRATH KISHAN KOTKAR Vs. STATE OF MAHARASHTRA	July 30, 1986
DATTARAM ADVERTISING PRIVATE LIMITED Vs. REGIONAL DIRECTOR MAHARASHTRA EMPLOYEES STATE INSURANCE CORPORATION BOMBAY	March 4, 1986
DATTARAM SITARAM PATIL Vs. RAPTAKOS BRETT AND CO., LTD. AND OTHERS	April 11, 1986
DEEPAK INDUSTRIES Vs. ENGINEERING AND METAL WORKERS UNION AND ANR.	August 26, 1986
DEEPAK K JOSHI Vs. BOMBAY GENERAL KAMDAR SABHA	August 5, 1986
DENA BANK LTD Vs. IRONSIDE LTD	March 31, 1986
DEVIDAYAL ELECTRONICS AND WIRES LTD Vs. UNION OF INDIA	July 16, 1986
DEVIPRASAD S O BIMANCHANDRA MUKHERJEE Vs. SANDHYADEVI	February 25, 1986
DEWAS TOOLS PVT LTD Vs. UNION OF INDIA	November 28, 1986
DHANRAJ SITARAMJI GHATBANDE Vs. CHUNNIBHAI CHAGANLAL MANSATHA	January 20, 1986
DHARMAJI KRISHNAJI SONAVANE Vs. K A PARMAR	August 22, 1986
DHIRAJLAL VELJI GUCKA AND HASMUKHLAL KARSONDAS MEHTA Vs. BHOGILAL AND PRATAP BHOGILAL	August 4, 1986
DHOOT COMPACK PVT LTD Vs. UNION OF INDIA	July 28, 1986
DHRUPAD BHAGWAN SAWALE Vs. COLLECTOR DISTRICT BULDANA	October 17, 1986
DIAMOND SHAMROCK I LTD Vs. UNION OF INDIA	July 10, 1986
DIGAMBAR SAKHARAM TAMBOLKAR Vs. PUNE MUNICIPAL CORPORATION	July 31, 1986
DIGVIJAY CEMENT COMPANY LTD Vs. STATE OF MAHARASHTRA	February 12, 1986
DILIP DATTATRAYA PUKALE Vs. STATE OF MAHARASHTRA	September 2, 1986
DINESH V. JATANIA Vs. MANJULA D. JATANIA	August 4, 1986
DINKAR KASHINATH WATVE Vs. RATNAGIRI ZILLA SAHAKARI BANK EMPLOYEES UNION	August 6, 1986
DINKAR SHANKAR PAWAR Vs. THE ELPHINSTONE SPG. AND WVG. MILLS CO. AND ANR.	August 21, 1986
DINKAR SHANKAR PAWAR Vs. ELPHINSTONE SPG AND WVG MILLS CO	July 21, 1986
DIRECTOR OF THE NATIONAL CADET CROPS Vs. NANU JHA	January 17, 1986
DNYANDEO Vs. RADHABAI	February 28, 1986
DOMINGOS TELES Vs. CLARA VIEGAS	September 24, 1986
DR. NARHA DHONDO Vs. STATE OF MAHARASHTRA & ORS.	January 13, 1986
DURGABAI W/O DATTATRAYA MAHAJAN Vs. USHA SADASHIV JOSHI AND ANOTHER	July 31, 1986
DWARKABAI KAHANDU SHINDE Vs. KAHANDU NAMDEO SHINDE	June 19, 1986
EASTERN STEAMSHIP PRIVATE LIMITED Vs. UNION OF INDIA	August 6, 1986
EMPLOYEES STATE INSURANCE CORPN Vs. INDIAN DYESTUFF INDUSTRIES LTD	January 27, 1986
EMPLOYEES' STATE INSURANCE Vs. GULABBAKSH MULLA	February 17, 1986
ESCORTS ELECTRICALS Vs. STATE OF MAHARASHTRA	September 10, 1986
FAKIRA S O LAXMAN KHOBRAGADE Vs. RAMESH S O SHALIGRAMJI JAISWAL	December 18, 1986
FARIDABEGUM ABDUL RAHIM Vs. STATE OF MAHARASHTRA	September 3, 1986
FILI FIROSE B ELAVIA Vs. F R ENGINEER	October 1, 1986
FIROZ HAIDERALLY KACHWALLA Vs. UNION OF INDIA	July 31, 1986
G Y DESLE AND S V KHANDGE Vs. MAHATMA PHULE KRISHI VIDYAPEETH RAHURI	February 18, 1986
GANADHISH S KHANDEPARKAR Vs. KUNDAIKAR NAGAR CO-OP HOUSING SOCIETY LTD & 4 ORS	May 2, 1986
GANESH MURTY Vs. STATE OF MAHARASHTRA	December 18, 1986
GANESH S O GYANBARAO SHINDE Vs. STATE OF MAHARASHTRA	March 4, 1986
GANGARAM Vs. KAMALKISHORE	July 1, 1986
GANGARAM MANJI GAJARA Vs. GANESH MARGANESH NAIDU	February 7, 1986
GARWARE NYLONS LTD Vs. GOVERNMENT OF INDIA	January 29, 1986
GARWARE PLASTICS AND POLYESTER LIMITED Vs. UNION OF INDIA	March 14, 1986
GAURISH TRANSPORT Vs. PEDRO SALVADOR	November 20, 1986
GODAWARIBAI Vs. MAHARASHTRA STATE ROAD TRANSPORT	December 4, 1986
GODREJ SEERVAI Vs. MISS PHEROZA VAKIL	April 28, 1986
GODREJ SOAPS LTD Vs. UNION OF INDIA	July 3, 1986
GOPALKRISHNA IYER MUMBAI MAZDOOR SABHA & ORS Vs. STATE OF MAHARASHTRA & ORS.	March 18, 1986
GOPALKRISHNA RAMCHANDRA CHAVAN Vs. STATE OF MAHARASHTRA	January 14, 1986
GOVIND NARAYAN LOTLIKAR Vs. SAVITRIBAI ROGHUVIRA LOTLIKAR	July 17, 1986
GRAM PANCHAYAT, KUHI AND ANOTHER Vs. VIJAYKUMAR RADHESHYAM BHALOTIYA	March 4, 1986
GTC INDUSTRIES LIMITED Vs. UNION OF INDIA	August 11, 1986
GUJARAT DETERGENT MANUFACTURERS ASSOCIATION Vs. UNION OF INDIA	January 21, 1986
GULABCHAND DAULATRAM AGARWAL Vs. DATTA MANDIR SANSTHAN TRUST	June 16, 1986
GULABSINGH Vs. CHANDRAPAL SINGH	March 10, 1986
GULAM JILANI Vs. SHERA BANO	March 24, 1986
GULB SINGH Vs. CHANDRAPAL SINGH	March 10, 1986
GUNVANTRI NANDLAL LATHIWALA Vs. SARABI FIDAHUSSAI	April 8, 1986
GURUDDIN VAIJU PATEL ALIAS BABU Vs. STATE OF MAHARASHTRA	March 21, 1986
GWALIOR INVESTMENT CO PVT LTD Vs. STATE OF MAHARASHTRA	February 13, 1986
HALIMA SHAIK YACUB Vs. SRINIVASSA N PAI	April 18, 1986
HANUMAN VITAMIN FOODS PVT LTD Vs. UNION OF INDIA	August 29, 1986
HARIGANGA CEMENT LIMITED Vs. COMPANY LAW BOARD GOVT OF INDIA	December 17, 1986
HARIKISHAN NAROTAMDAS KAPADI Vs. UNION TERRITORY OF DADRA AND NAGAR HAVELI	December 12, 1986
HARISH BIJAYKUMAR KHAITAN Vs. STATE OF MAHARASHTRA	February 24, 1986
HAWAIBAM VIKRAM Vs. MARATHWADA UNIVERSITY	April 21, 1986
HEMCHAND M SINGHANIA Vs. SHAKUNTALA S TIWARI	November 1, 1986
HIMMAT SANTOSH PATIL Vs. JALGAON TALUKA SHETKARI KHAREDI VIKRI SANGH LTD	July 18, 1986
HIRABEN N. GANDHI Vs. SMT. LATABEN SHANTIKUMAR PATEL AND ORS.	May 30, 1986
HIRALAL M SHAH Vs. CENTRAL BOARD OF FILM CERTIFICATION	February 27, 1986
HIRALAL M SHAH Vs. CENTRAL BOARD OF FILM CERTIFICATION BOMBAY	February 28, 1986
HIRALAL S O BAGMAL BHANDARI Vs. BHAGIRATHIBAI WD O HARTIBAKAS AGARWAL	August 29, 1986
HONG KONG ISLAND SHIPPING CO LTD Vs. ADDITIONAL COLLECTOR OF CUSTOMS PREVENTIVE BOMBAY	July 23, 1986
HORDILLIA CHEMICALS LTD Vs. UNION OF INDIA	November 13, 1986
INDIAN DYESTUFF INDUSTRIES LIMITED Vs. UNION BANK OF INDIA AND OTHERS	March 25, 1986
INDIAN NATIONAL SHIPOWNERS ASSOCIATION Vs. JOSHI A B WTO	June 20, 1986
INTERNATIONAL ELECTRONICS MFG CO Vs. UNION OF INDIA	March 18, 1986
INTERNATIONAL METAL INDUSTRIES Vs. DURGA M JOSHI	October 23, 1986
ISHVERLAL J NAIK Vs. SURESHCHANDRA K ARYA	January 20, 1986
ISHWARIBAI TAHILRAM Vs. RAMCHAND VALLABHDAS KATARA	October 15, 1986
ISHWARLAL J NAIK Vs. SURESH CHANDRA K ARYA	January 20, 1986
IVP LTD Vs. UNION OF INDIA	July 17, 1986
J D P DHARAWADKAR Vs. GOMANTAK CO OP HOUSING SOC LTD	March 18, 1986
J. KHANNA Vs. FATIMADEVI ENGLISH HIGH SCHOOL AND OTHERS	December 1, 1986
JAGADAMBA PRASAD RAMSING Vs. D S SOMAN	November 27, 1986
JAGANNATH BHAU DEOKATE Vs. STATE OF MAHARASHTRA	January 6, 1986
JAGANNATH KRISHNA ATHAWALE Vs. BANK OF INDIA	January 10, 1986
JAGANNATH PIGMENTS AND CHEMICALS Vs. BANK OF BARODA	November 19, 1986
JAGANNATH RAMCHANDRA NANEKAR Vs. GEMI GOVIND KADAM	November 28, 1986
JAISHREE MOHAN OTAVNEKAR Vs. MOHAN GOVIND OTAVNEKAR	November 12, 1986
JAISINGH BAPU MORE Vs. NEW	May 26, 1986
JAMILA AND OTHERS Vs. HUSSAIN	June 23, 1986
JAMNADAS MADHAVJI AND COMPANY Vs. J B PANCHAL INCOME TAX OFFICER	March 31, 1986
JANATA JANARDAN SHIKSHAN SANSTHA Vs. VASANT P SATPUTE	January 7, 1986
JAWAHARLAL Vs. SARASWATIBAI BABULAL JOSHI	February 13, 1986
JAYANT VEGOILS AND CHEMICALS (P) LIMITED Vs. UNION OF INDIA	January 9, 1986
JAYANTILAL SAKALCHAND SHAH Vs. BALASAHEB SHANKAR NAIK	February 5, 1986
JAYENDRA DHARAI DASSANI Vs. STATE OF MAHARASHTRA	July 25, 1986
JOAO XAVIER PINTO Vs. OSWALD J C VELHO	July 2, 1986
JOAQUIM MASCARENHAS FIUZA Vs. JAIME REBELLO	August 22, 1986
JOHNSON ADEYMI Vs. ASSISTANT COLLECTOR OF CUSTOMS	October 16, 1986
JOSEPH ALME DA Vs. KRISHNANATH HARAYAN	October 17, 1986
K S DESHMUKH Vs. STATE OF MAHARASHTRA	December 1, 1986
K U PACHGHARE Vs. VIVESVARAYA REGIONAL COLLEGE OF ENGINEERING	October 8, 1986
KALICHARAN MANSARAM ALIAS MANIRAM SNAZIAND Vs. STATE OF MAHARASHTRA	January 17, 1986
KAMRUDDIN MASJIT TRUST Vs. ABDUL RAHIMAN FAKIRUDDIN	April 25, 1986
KAMTAM ANNAMAYYA SUDARSHAN Vs. STATE OF MAHARASHTRA	July 23, 1986
KANTILAN PREMJIT PATEL Vs. RANGE FOREST OFFICER	July 21, 1986
KARAPPURATH NARAYANAN NAIR Vs. UNION OF INDIA	July 1, 1986
KAREPARAMBIL THEYYAN LAKSHMANAN & ORS. Vs. AIR INDIA	January 13, 1986
KASHINATH TUKARAM LAD Vs. D S SOMAN	December 9, 1986
KATANNA G. SHETTY Vs. MEVALAL MURLIDHAR GUPTA	January 14, 1986
KAUSHALYABAI TUKARAM LAAD Vs. TUKARAM KISHAN LAAD	December 18, 1986
KAUTIK S O MOTIRAM DANDGE Vs. STATE OF MAHARASHTRA	July 30, 1986
KAWDOO Vs. GUNWANTA	October 14, 1986
KESHAORAO Vs. LAXMIBAI KESHAORAO PISE	March 5, 1986
KHAIRUNISA MOHAMED SULEMAN SAYYED Vs. SUB DIVISIONAL MAGISTRATE MIRAJ	April 2, 1986
KHOTANI CONSTRUCTION CO AND MARCELINE LOUIS MISQUITTA AND VIRDI BUILDERS PRIVATE LIMITED Vs. ANWAR HAJI ALIMOHAMMED CASSUM	March 25, 1986
KHUSHAL JANBAJI GAIDHANE Vs. STATE OF MAHARASHTRA	February 7, 1986
KHWAJA ALI Vs. FATMABI	November 12, 1986
KIRLOSKAR OIL ENGINES LTD Vs. UNION OF INDIA	July 18, 1986
KIRLOSKAR PNEUMATIC COMPANY LIMITED Vs. NATIONAL THERMAL POWER CORPORATION LIMITED	September 26, 1986
KIRTI NATWARLAL THAKKAR Vs. J D JAMDAR AND M G MEHTA	September 12, 1986
KIRTILAL MOOLCHAND AND CO Vs. UNION OF INDIA	July 24, 1986
KISHAN ARJUNDAS MOTWANI Vs. KESHAV GURDINOMAL MAKHIJA	September 24, 1986
KISHAN SWAROOP ASHOKKUMAR ANDHAZARIMAL CHHOGALAL AND RAJENDRA ENTERPRISES Vs. PODAR MILLS LIMITED AND PIRAMAL MILLS LIMITED	August 1, 1986
KISHORE B DAVE Vs. DEAN J J GROUP OF HOSPITALS	January 9, 1986
KISHORILAL MAIKULAL JAIS Vs. SANTOSHI TEL UTPADAN KENDRA	December 5, 1986
KONDIBA Vs. STATE OF MAHARASHTRA	January 9, 1986
KRISHNA Vs. INDU	August 22, 1986
KRISHNA GOVIND GAIKAR Vs. MANOHARLAL D RUPANI	August 28, 1986
KRISHNA K PUTHRAN Vs. SHRIKRISHNA B JADHAV	March 17, 1986
KRISHNACHARAN PRAMODNATH CHAKRABERTI Vs. INDIAN TEXTILES CO LTD	February 11, 1986
KUMBHARI NO 2 VIVIDH KARYAKARI SEVA SAHAKARI SOC LTD Vs. AMBADAS BHAU PAWAR	October 6, 1986
KUNDANDAS KALYANI Vs. STATE OF MAHARASHTRA	December 18, 1986
KUSTA BALSU KANDNEKAR Vs. STATE OF GOA DAMAN AND DIV	April 29, 1986
KUSUM Vs. DASHRATH	December 2, 1986
KUSUM Vs. SHAMRAO NARAYAN NARKHADE	March 25, 1986
L D TEXTILE INDUSTRIES LTD Vs. UNION OF INDIA	November 21, 1986
LAKHANLAL Vs. KAMLABAI	October 1, 1986
LAXMAN SHANKAR PATIL Vs. GOPAL ASARAM SHARMA	March 5, 1986
LAXMI VISHNU PALNI AND ORS. Vs. MARION CONNI CARRASCO AND ORS.	March 11, 1986
LAXMIBAI ALIAS SHESHABAI Vs. EKNATH	March 19, 1986
LIGHT METAL WORKS Vs. UNION OF INDIA	July 24, 1986
LILABAI WIDOW OF RASIKLAL WAGHELE ANDOTHERS AND BHANUDAS GOVINDRAO PIMPLE Vs. KESHAORAO	March 3, 1986
LINGESHVARAN DURGAIYA GAUD Vs. STATE OF MAHARASHTRA	January 9, 1986
LIWE INTERNATIONAL Vs. ASST COLLECTOR OF CUSTOMS	October 24, 1986
LOURDU ANTONY RAJ Vs. M.V. BHOJA MARINER	September 24, 1986
LT. COMM. KRISHNA PRASAD KAKKAR AND ANOTHER Vs. MISS ANJALI KADAM AND ANOTHER	September 9, 1986
M L PASRICHA Vs. KAILASHCHAND MITTAL	October 3, 1986
M LAXMINARAYAN Vs. S P SINGH	January 13, 1986
M SHASHIKANT AND CO Vs. UNION OF INDIA	January 31, 1986
M SUNDARESWARAM Vs. ORIENTAL BANK OF COMMERCE	March 4, 1986
MACKINNON MACKENZIE AND COMPANY LIMITED Vs. AUDREY D COSTA OF BOMBAY	July 23, 1986
MADHAV Vs. PRIYAMVADA	April 15, 1986
MADHAV SANTRAM PATIL Vs. COLLECTOR LATUR	September 3, 1986
MADHUKAR KISHANRAO CHOUDHARI Vs. SURYAKANT JOG	April 9, 1986
MADHUKAR KISHANRAO CHOUDHARI Vs. SURYAKANT JOG	June 18, 1986
MADHUKAR S O PURSHOTTAM PATIL Vs. STATE OF MAHARASHTRA	July 11, 1986
MAFATLAL FINE SPINNING AND MANUFACTURING CO LTD Vs. UNION OF INDIA	December 1, 1986
MAHADEO Vs. BHIMABAI	August 22, 1986
MAHADEO VISHNU RAJAPURKAR Vs. STATE OF MAHARASHTRA AND ORS.	May 26, 1986
MAHARASHTRA ADIVASI THAKUR JAMAT SEVA MANDAL Vs. STATE OF MAHARASHTRA	September 26, 1986
MAHARASHTRA DISTILLERIES LTD Vs. STATE OF MAHARASHTRA	April 7, 1986
MAHARASHTRA GENERAL KAMGAR UNION Vs. STATE OF MAHARASHTRA	February 5, 1986
MAHARASHTRA GENERAL KAMGAR UNION Vs. ABBOTT LABORATORIES (I) LTD. AND ORS.	September 10, 1986
MAHARASHTRA GENERAL KAMGAR UNION Vs. HOTEL IN PHOM & ORS.	October 16, 1986
MAHARASHTRA GIRNI KAMGAR UNION Vs. SMT. S. BHATTARCHARJI AND ORS.	July 18, 1986
MAHARASHTRA STATE ELECTRICITY BOARD Vs. TRIMBAKRAO NARAYAN PHULARI	April 3, 1986
MAHARASHTRA STATE ROAD TRANSPORT CORPORATION Vs. R D TOPLEWAR EX CONDUCTOR	June 26, 1986
MAHARASHTRA STATE ROAD TRANSPORT CORPORATION Vs. STATE TRANSPORT APPELLATE TRIBUNAL FOR MAHARASHTRA	June 23, 1986
MAHENDRA ELECTRICALS LTD Vs. UNION OF INDIA	June 26, 1986
MAHENDRA SINGH Vs. JAGIRSINGH	November 20, 1986
MAHENDRANATH Vs. NALINI VALLABHDAS SHAH MISS	June 11, 1986
MAHINDRA RE-ROLLS INDUSTRIES Vs. UNION OF INDIA	July 29, 1986
MAHINDRA SAIGAL Vs. STATE OF MAHARASHTRA	April 23, 1986
MAHINDRA UGINE STEEL CO. LTD. Vs. UNION OF INDIA	September 5, 1986
MAIMUNABAI WD O AKBAR ALI Vs. MUMTAZ HUSSAIN S O AKBAR ALI TOPIWALES	March 4, 1986
MALIKSINGH SITARAM MAINAWALE Vs. JAGATSINGH THAKURSINGH KALLAWALE	July 31, 1986
MALIWADA MANDAL DEVASTHAN AND DHARMA FUND Vs. PANDHARINATH HONAJI RASKAR	December 1, 1986
MANAGER, THE GOVERNMENT MILK Vs. PRASHANT CHANDRAKANT GANDHI	September 18, 1986
MANGILAL RUNGTA CALCUTTA Vs. MANGANESE ORE INDIA LTD	January 30, 1986
MANILAL VELJI Vs. SMT. BHANUMATI MANILAL GANGER	July 3, 1986
MANOHAR S PRABHU AND UDAY BHEMBRE Vs. UNION OF INDIA	February 3, 1986
MANU BHARATI CO OPERATIVE HOUSING SOCIETY LIMITED Vs. COMMISSIONER OF INCOME TAX	January 22, 1986
MAQSOOD HUSSAIN KHAN MOHD HUSSAIN KHAN Vs. ANNAJI GANPAT	June 23, 1986
MARIA BERTA DA COSTA MIRANDA Vs. COURT OF THE DY COLLECTOR PANJIM	October 23, 1986
MARUTI APPAJI RASAI Vs. VITHAL KISHAN JAGDAND	July 23, 1986
MARUTI GANPAT PARTE Vs. SAKHARAM VITHAL DANI	April 11, 1986
MARUTI SHRIPATI DUBAL Vs. STATE OF MAHARASHTRA	September 25, 1986
MARUTIDADAKHE Vs. BABURAO JYOTI KAMBLE	September 18, 1986
MEENAKSHI ASHOKBHAI DOSHI Vs. ASHOK DHIRAJLAL DOSHI	October 6, 1986
MEERABAI Vs. ASHOK KUMAR	August 18, 1986
MEGHA CHANCHALDAS JESWANI Vs. R D TYAGI COMMISSIONER OF POLICE THANE	January 23, 1986
MEGHA CHANCHALDAS JESWANI Vs. COMMISSIONER OF POLICE THANE	February 6, 1986
MEGHANA A P DESAI AND VIKAS VITHAL DESAI Vs. UNION OF INDIA	August 12, 1986
MEHTA AGENCIES Vs. EMPLOYEES STATE INSURANCE CORPORATION	February 27, 1986
METAL DISTRIBUTORS LTD Vs. UNION OF INDIA	January 21, 1986
MILAN KALIDAS RAIKAR Vs. UNION OF INDIA	October 8, 1986
MILL MANAGER SAVATRAM RAMPRASAD MILLS Vs. INDUSTRIAL COURT NAGPUR	November 25, 1986
MIRABAI Vs. ASHOK BHAURAO PATIL	December 16, 1986
MITHALAL MAGANLAL JAM Vs. STATE OF MAHARASHTRA	December 17, 1986
MOHAN GAJANAN DESHPANDE Vs. DHONDIRAM HARI CHAVAN	April 30, 1986
MOHD MEERA SAHIB Vs. M L WADHAWAN	November 6, 1986
MOHD. HANIF GUDUSAB Vs. SOUTH INDIA CORPORATION (AGENCIES) PVT. LTD.	July 24, 1986
MR. T.B. TIWARI & ORS Vs. MR. BHOPE, PRESIDING OFFICER OF THE FOURTH LABOUR COURT, BOMBAY & ORS.	February 6, 1986
MRS. LAXMI LALCHAND BUDHRAMI AND ANOTHER Vs. MRS. DOLLY HIRJEE CHAIWALLA AND ORS.	March 4, 1986
MRS. RAJKUMARI CHUG Vs. UNION OF INDIA & ORS.	January 23, 1986
MRUGESH JAYKRISHNA Vs. STATE OF MAHARASHTRA	March 13, 1986
MST BATULBAI Vs. S K WAZIR	February 20, 1986
MUKUND IRON AND STEEL WORKS LIMITED Vs. V G DASHPANDE	February 5, 1986
MUMBAI MAZDOOR SABHA Vs. STATE OF MAHARASHTRA	March 18, 1986
MUMBAI MAZDOOR SABHA Vs. AHMEDABAD ADVANCE MILLS LTD	June 17, 1986
MUNICIPAL CORPORATION Vs. PADMINI GOPINATH AYANGAR	September 16, 1986
MUNICIPAL CORPORATION OF GREATER BOMBAY Vs. N A QURESHI	March 11, 1986
MUNICIPAL CORPORATION OF GREATER BOMBAY Vs. SANTAN MARSHALL FERNANDES	February 17, 1986
MUNICIPAL CORPORATION OF GREATER BOMBAY Vs. GOVINDBHAI S PATEL	March 4, 1986
MUNICIPAL CORPORATION OF GREATER BOMBAY Vs. M S BHIVANDIWALA	March 5, 1986
MURGENDRA PIRAPPA DHERE Vs. STATE OF MAHARASHTRA	March 10, 1986
MURLIDHAR PANDURANG KULKARNI Vs. RAGHUNATH N. VELHANKAR	February 5, 1986
MURLIDHAR TUKARAMSAO BHANDEKAR Vs. NAGPUR DISTRICT CENTRAL CO-OPERATIVE BANK LTD.	April 2, 1986
MUSIC INDIA LIMITED Vs. UNION OF INDIA	July 30, 1986
MUSIC INDIA LIMITED, RAMESH AMBALAL PATEL Vs. UNION OF INDIA , ASSISTANT COLLECTOR OF CENTRAL EXCISE, DIVISION VIII	July 29, 1986
N C K SONS CORPORATION Vs. MADHAVNAGAR COTTON MILL LIMITED	August 13, 1986
N M WADIA CHARITABLE HOSPITALS Vs. STATE OF MAHARASHTRA	September 23, 1986
N VAGHUL Vs. STATE OF MAHARASHTRA	August 20, 1986
NAGJI VALLABHAJI AND CO Vs. MEGHJI VIJPAR AND CO	September 4, 1986
NAIN SUKH Vs. KRISHNAKANT VED PARKASH SHARMA	March 4, 1986
NALIN RAJNI PATEL Vs. SARASWATB CO OP BANK LTD	October 11, 1986
NANDKISHORE PUROHIT Vs. HOME SECRETARY MAHARASHTRA	March 11, 1986
NARAYAN HIRALAL PARDESHI Vs. EKNATH GHANASHYAM GALPHADE	November 4, 1986
NARENDRA AMRITLAL Vs. BHAGIRATH RUPCHAND CHAUHAN	February 13, 1986
NARENDRA MAFATLAL MEHTA Vs. UNION OF INDIA	January 16, 1986
NARENDRA OIL REFINERIES Vs. STATE OF MAHARASHTRA	December 11, 1986
NAROTAMDAS TRIKAMDAS TOPRANI Vs. BOMBAY DYEING AND MANUFACTURING CO LTD	August 22, 1986
NATIONAL UNION OF COMM EMPLOYEES Vs. B D BORUDE	January 23, 1986
NAVBHARAT POTTERIES PVT LTD Vs. STATE OF MAHARASHTRA	June 25, 1986
NEELA RAJIV DESHPANDE Vs. STATE OF MAHARASHTRA AND ANOTHER	December 2, 1986
NEMICHAND SASMAL Vs. JAINUDDIN ALLIHUSEIN	February 11, 1986
NEW INDIA ASSURANCE COMPANY Vs. RAMKRISHNA	December 6, 1986
NEW INDIA ASSURANCE COMPANY LIMITED Vs. MANDAR MADHAV TAMBE	February 5, 1986
NEW INDIA ASSURANCE COMPANY LIMITED Vs. MINGUEL CORREIA	January 17, 1986
NINGU VITHU BAMANE Vs. SADASHIV NINGU BAMANE	January 30, 1986
NISHA CHANDRASHEKHAR KHOBRAGADE Vs. CHANDRASHEKHAR GOPICHAND KHOBRAGADE	August 26, 1986
NITIN INDUSTRIAL ASSOCIATES Vs. STATE OF MAHARASHTRA	January 15, 1986
NOWROJI JEHANGIR GAMADIA Vs. DEPUTY COLLECTOR INAMI AND SPECIAL TENURES ABOLITION BRANCH BOMBAY CITY	April 15, 1986
OLIVEIRA C HENRIQUES Vs. UNION OF INDIA	August 6, 1986
OLYMPIC OIL INDUSTRIES LTD Vs. STATE OF MAHARASHTRA	July 9, 1986
OMPRAKASH Vs. FATTELAL MAGANALA AND COMPANY	March 20, 1986
OMPRAKASH S O MULCHAND KHATRI AND LALTAPRASAD S O BAIJNATH GUPTA Vs. FATTELAL MAGANLAL AND COMPANY AND MIYAMAL S O LYALDAS SINDHI	February 20, 1986
ORIENTAL F and G INSURANCE CO LTD Vs. SHANTABAI S DHUME	August 14, 1986
ORKAY SILK MILLS LIMITED Vs. M S BINDRA	February 25, 1986
OYALDAS TOPANDAS Vs. SHRIKANT GANPATLAL GUPTA	July 29, 1986
P R PARADKAR Vs. UNION OF INDIA	March 10, 1986
P RIPALKUMAR AND CO Vs. UNION OF INDIA	November 5, 1986
P.A.C. REGO DIAS OF BOMBAY Vs. MADURA COATS LTD. AND ORS.	October 15, 1986
PAN ASIA COMMERCIAL ENTERPRISES Vs. UNION OF INDIA	July 2, 1986
PANDIAN KANDSWAY NADAR Vs. STATE OF MAHARASHTRA	March 13, 1986
PANNALAL KHIVRAJ DUGAD Vs. JANARDHAN GOPAL DESHPANDE	September 12, 1986
PANNALAL NEMASA JAIN Vs. STATE OF MAHARASHTRA	December 19, 1986
PARLE EXPORTS PRIVATE LIMITED Vs. B K SOLANKI	November 14, 1986
PARLE PRODUCTS LTD Vs. UNION OF INDIA	July 21, 1986
PENNWALI INDIA LTD Vs. REGISTRAR OF COMPANIES MAHARASHTRA	February 11, 1986
PENTAX ENGINEERING PVT LIMITED Vs. UNION OF INDIA	July 4, 1986
PETRON ENGINEERING CONSTRUCTION PRIVATE LIMITED Vs. CENTRAL BOARD OF DIRECT TAXES	June 23, 1986
PHILIPS WORKERS UNION THANE Vs. STATE OF MAHARASHTRA	April 9, 1986
PHOENIX MILLS LTD Vs. UNION OF INDIA	February 5, 1986
POONA HINDU MIDDLE CLASS CO OP HOUSING SOC LTD Vs. SUDHAKAR GOPAL PALSULE	September 25, 1986
POPATLAL MANISHANKAR PANDYA Vs. NANALAL NAGARDAS VORA	April 17, 1986
POPATRAO GOTUJI LONDHE Vs. DEPUTY REGISTRAR C S MALEGAON	November 21, 1986
PRABHAKAR PURUSHOTTAM LONKAR Vs. MAHARASHTRA STATE ROAD TRANSPORT CORPN	September 10, 1986
PRABHAKAR PURUSHOTTAM LONKAR Vs. DIV. CONTROLLER MAHARASHTRA STATE ROAD TRANSPORT. CORPN. NASIK AND ORS.	September 10, 1986
PRAMILABAI Vs. MAHARASHTRA STATE ROAD TRANSPORT	December 4, 1986
PRAMILABAI Vs. JOTI	November 26, 1986
PRAMOD Vs. GARWARE PLASTICS AND POLYESTER LIMITED	August 29, 1986
PRATIBHA SAMBAJI KUBAL Vs. RAVINDRA HINDUSTAN PLATINUM PVT LTD	September 19, 1986
PREMIER AUTOMOBILES LIMITED Vs. STATE OF MAHARASHTRA	March 13, 1986
PREMIER SYNTHETIC PROCESSORS LIMITED Vs. ROSHAN F CHINOY	April 16, 1986
PRESSURE COOKERS AND APPLIANCES LIMITED Vs. P A GEETHA	September 19, 1986
PROF. VSHNUDAS C. DARAK Vs. THE STATE OF MAHARASHTRA & ORS.	January 23, 1986
PUNDALIK S O MAHADEO INGOLE Vs. SIDHESHWAR TUKARAM UPARKAR	July 17, 1986
PUNICHAND S O RAMSING CHAVAN Vs. STATE OF MAHARASHTRA	July 21, 1986
PURSHOTTAM RAMBHAO KHANDWEKAR Vs. GANGADHAR ALIAS DADASAHIB	October 24, 1986
PURSHOTTAM REVACHAND BAVISKAR Vs. UNION OF INDIA	February 11, 1986
PURSHOTTAMDAS PRANJIVDAS SURATWALA AND ORS. Vs. DATTATRAYA BHIMRAO NANDURKAR AND ORS.	January 30, 1986
PUSHPABEN DAYASHANKAR PANDYA Vs. JAGANNATH VALJI KAPADIA	November 6, 1986
PUTALABAI Vs. TATYA SAKHARAM DHERE	July 3, 1986
PYARASAHEB KESARISINGH RANA Vs. B K SOLANKI DY DIRECTOR FERA	July 25, 1986
R N AGARWAL & CO Vs. BOARD OF TRUSTEES PORT OF BOMBAY	February 4, 1986
RAGHUNATH BAJIRAO BORKAR Vs. STATE OF MAHARASHTRA	October 7, 1986
RAGHUNATH MUKAND DANGARE Vs. SHYAMKANT EKNATH DANGARE	July 15, 1986
RAHURI SAHAKARI SAKHAR KARKHANA LIMITED Vs. STATE OF MAHARASHTRA	August 14, 1986
RAJABAI Vs. ARJUN KERU WALEKAR	December 10, 1986
RAJAN NARAYAN Vs. N R	June 16, 1986
RAJAN NARAYAN Vs. CONTEMNERS	May 16, 1986
RAJARAM SHRIRANG SHIV SHARAN Vs. THE SECRETARY, SAWAND MALI EDUCATION SOCIETY AND ORS.	July 4, 1986
RAJESH DYEING AND BLEACHING WORKS P LTD Vs. SAYED NOOR RAZVI	July 15, 1986
RAJESH S O MATADIN JAISWAL Vs. VILLAGE PANCHAYAT WADI	November 24, 1986
RAJESH STEEL CENTRE Vs. RASHMI KUMARI AGARWAL	September 5, 1986
RAJUSHA MUNAFSHA, MINOR, THROUGH GUARDIAN MOTHER SAHEBBI MUNAFSHA Vs. MUNAFSHA MAHBOOBSHA	March 31, 1986
RAKESH ENTERPRISES Vs. UNION OF INDIA	August 12, 1986
RAM NAGAPPA SHETTY Vs. SYNDICATE BANK	June 9, 1986
RAM NARAYAN PATIL Vs. STATE OF MAHARASHTRA	September 18, 1986
RAMA Vs. NURUDDIN	October 24, 1986
RAMACHAL CHHOTURAM GUPTA Vs. HINDUSTAN METAL PRESSING WORKS	June 11, 1986
RAMACHANDRA SUKHDEO JAGTAP Vs. ANUSAYABAI DADA KALE	April 9, 1986
RAMAN KANTILAL BHANDARI Vs. UNION OF INDIA	December 18, 1986
RAMANA CO OP HOUSING SOC LTD Vs. S D CHITTAR	December 19, 1986
RAMANATHSEKHAR OF BOMBAY Vs. PANDHO PADHAYA GENERAL MANAGER C R	March 7, 1986
RAMANLAL Vs. LALITKUMAR	June 11, 1986
RAMCHANDRA BALIRAM MULGAONKAR AND OTHERS Vs. THE STATE OF MAHARASHTRA	February 7, 1986
RAMCHANDRA BHIKAJI WAPHELKAR Vs. STATE OF MAHARASHTRA AND OTHERS	December 4, 1986
RAMCHANDRA GANESH KULKARNI Vs. LAXMAN HARI MAINKAR	April 3, 1986
RAMESH BHUMAYYA GUDDETI AND PRADIP KASHINATH REWANDEKAR Vs. STATE OF MAHARASHTRA	March 19, 1986
RAMESHCHANDRA JAMNADAS AND CO Vs. TERENE TRADERS	July 1, 1986
RAMESHCHANDRA S O KRISHNARAO UDAPURE Vs. BHAURAO S O RAMAJI UKE	February 24, 1986
RAMJI Vs. GAUTAMCHAND S O PUNAMCHAND ABAD	February 17, 1986
RAMNIVAS AND RAMBALIHAR B. GUPTA Vs. PADMAVATI B. AMIN	September 3, 1986
RAMRAO Vs. STATE OF MAHARASHTRA	December 15, 1986
RANBIR RAJKAPOOR Vs. S S BHONSALE TAX RECIVERT OFFICER	January 8, 1986
RAPIDUR INDIA LIMITED Vs. UNION OF INDIA	October 16, 1986
RATAN SINGH Vs. PAVAN KAUR AND OTHERS	June 9, 1986
RATAN SINGH RAMSINGH RAJPUT Vs. M V CHITALE	August 1, 1986
RATANLAL BHAGWANDAS AGRAWAL Vs. S D MEHTA	December 2, 1986
RATANLAL GULABJI BHATI Vs. HIMMATLAL HUKUMAJI PARIHAR	September 8, 1986
RATANLAL RAMGOPAL AGARWAL Vs. KURBAN HUSSAIN GULAMALI LAHRI	March 25, 1986
RATHI ALLOYS AND STEEL LTD Vs. UNION OF INDIA	July 20, 1986
RATNAGIRI MUNICIPAL COUNCIL RATNAGIRI Vs. J S KHANNA AND COMPANY	November 5, 1986
REGIONAL DIRECTOR E S I CORPORATION Vs. ARUDYOG	January 23, 1986
REKAPALLY LAXMINARAYANRAO NAIDU Vs. UNION OF INDIA	September 12, 1986
REKHABAI Vs. DATTATRAYA	March 31, 1986
REMEX CONSTRUCTIONS REMEX ELECTRICALS Vs. INCOME TAX OFFICER FIRST	July 9, 1986
RICO GEMS CORPORATION Vs. UNION OF INDIA	August 14, 1986
ROBIN PRODUCTS Vs. SHANKAR TUKARAM MALI	January 31, 1986
ROCHE ANGLO-FRENCH EMPLOYEES UNION BOMBAY Vs. CONCILIATION OFFICER INDUSTRIAL DISPUTES ACT	January 13, 1986
ROOP KUMAR Vs. STATE OF MAHARASHTRA	March 12, 1986
RUBY MILLS Vs. UNION OF INDIA	July 31, 1986
RUHULLA K VEDADY OF BOMBAY INDIAN INHABITANT Vs. NEW EMPIRE PREMISES CO OP SOC LTD	July 4, 1986
S KAPUR Vs. BHALCHANDRA G NAIK	March 14, 1986
S R NAGRE Vs. DIVISIONAL CONTROLLER M S R TRANSPORT CORPORATION NASIK	December 10, 1986
S.K. NASIR SK. BISMILLA Vs. BASHIRABI SK. BUDAN	December 12, 1986
SADGURU TRADING COMPANY Vs. UNION OF INDIA	August 7, 1986
SADU VITHAL JOSHI Vs. MUNICIPAL CORPORATION	August 8, 1986
SADULLA MOHAMED DAMAD Vs. STATE OF MAHARASHTRA	April 1, 1986
SAI CHHAYA CO OPERATIVE HOUSING SOCIETY LTD Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY	December 12, 1986
SAI CHHAYAJ CO OP HOUSING SOCIETY LTD Vs. MUNICIPAL CORPORATION OF GRATER BOMBAY	November 4, 1986
SAI SHIPPING CO PVT LTD Vs. J DATTA MEMBER C B E AND C	July 24, 1986
SAIKH MAHBOOB SAIKH OMER Vs. PATNA GANGADHAR MAHALAPPA	August 18, 1986
SAKHARAM Vs. GOKARNABAI	August 21, 1986
SAKHARAM S O MAGNAJI MITKAR AND SURESH S O BHOJRAJ KIVANSARA Vs. DATTU S O RAMJI KHOBRE PER L RS	September 4, 1986
SAMUEL H. ELIJAH Vs. K.C. MEHOPATRA AND ORS.	February 11, 1986
SANGAPPA NIGAPPA MALABADI AND STATE OF MAHARASHTRA Vs. STATE OF MAHARASHTRA AND BHAGWANT VITHAPPA WAIKAR	August 14, 1986
SANJAY Vs. SHANTILAL VYAS AND OTHERS	October 13, 1986
SANTOSH ENTERPRISES AMRAVATI Vs. STATE OF MAHARASHTRA	February 3, 1986
SANTOSH GUPTA Vs. UNION OF INDIA	June 23, 1986
SARDAR MOHAN SINGH AHLUWALIA Vs. MAITRI PARK CO OPERATIVE HOUSING SOCIETY LIMITED	February 7, 1986
SAROJDEVI Vs. CHARUSHIL	April 3, 1986
SATYABHAMA Vs. DATTATRAYA	February 6, 1986
SATYAPAL Vs. WOOL AND WOOLLEN EXPORT PROMOTION COUNCIL	August 14, 1986
SAU. SHAKUNTLA Vs. MADHAV BODHARAM PATIL AND OTHERS	October 14, 1986
SAYED MOHD ALAM Vs. D S SOMAN	November 6, 1986
SAYEDUNISSA BEGUM Vs. JANE VICTOR RUDRIQUES	February 5, 1986
SENGUBAI Vs. SITARAM	June 11, 1986
SHAIKH IBRAHIM JANMOHAMMAD Vs. TEKCHAND ALIAS RAVINDRA FAKIRCHAND RATHOD	October 23, 1986
SHAIKH IBRAHIM JANMOHAMMAD Vs. TEKCHAND FAKIRCHAND RATHOD	September 1, 1986
SHAKUNTALABAI Vs. STATE OF MAHARASHTRA	April 1, 1986
SHAKUNTALABAI SHESHRAO PATIL Vs. SHESHRAO BHIMRAO PATIL	August 26, 1986
SHALIABI Vs. STATE OF MAHARASHTRA	July 4, 1986
SHALIMAR TEXTILE MFG PVT LIMITED Vs. UNION OF INDIA	July 16, 1986
SHAMRAO S O MADHAVRAO BODHANKAR Vs. SURESH SHAMRAO BODHANKAR	March 3, 1986
SHANKAR KASHINATH GODSE Vs. STATE OF MAHARASHTRA	January 28, 1986
SHANKAR NARAYAN DESAI Vs. STATE OF MAHARASHTRA & OTHERS	April 2, 1986
SHANKAR RAMCHANDRA IPARKAR Vs. BHANUDAS SHANKAR IPARKAR	June 24, 1986
SHANTABAI Vs. KARIMULLA	October 10, 1986
SHANTI MALLICK Vs. DASWANI AND FRIENDS CO OP HOUSING SOC LTD	March 6, 1986
SHANTILAL AMOLAKCHAND BURAD Vs. VIJAY RAMJI PAWAR	May 3, 1986
SHARADCHANDRA SHRIPAD MARATHE Vs. GURUSHANT GANGADHAR KAMBLE	July 24, 1986
SHARAN GANGA SHARAN CHOPRA Vs. SHANTILAL KHUSHALDAS AND BROS PRIVATE LIMITED	September 23, 1986
SHASHIKALA Vs. UNION OF INDIA	October 3, 1986
SHAW WALLACE AND COMPANY LIMITED Vs. ASSISTANT COLLECTOR OF CUSTOMS OIL UNIT	July 17, 1986
SHESHRAO BALWANTRAO CHAVAN Vs. B R BHONSLE EX VICE CHANCELLOR MARATHWADA UNIVERSITY	June 18, 1986
SHIPYARD TECHNICAL STAFF ASSN Vs. MAZGAON DOCKS LTD	November 25, 1986
SHIVAGIR RAMGIR GOSAVI Vs. SHRINIVAS KESHALAL PALOD	October 9, 1986
SHIVDAS Vs. MUNICIPAL COUNCIL BHANDARA	March 6, 1986
SHOBHA Vs. BHAIYA LAL AND ANOTHER	December 16, 1986
SHOBHANA MANJI THAKKAR Vs. STATE OF MAHARASHTRA	February 25, 1986
SHRI CUTCHI VISA OSWAL DERAWASI JAIN MAHAJAN AND ORS. Vs. SHRI B.D. BORUDE, AND ORS.	July 22, 1986
SHRI RAMDAS Vs. THE INSPECTOR GENERAL OF POLICE, MAHARASHTRA STATE, BOMBAY AND OTHERS	January 8, 1986
SHRIDHAR DADA KATE Vs. USHA SHRIDHAR KATE	July 30, 1986
SHRIDHAR WAMAN SURUSHE Vs. STATE OF MAHARASHTRA	August 27, 1986
SHRIRAM Vs. MAYA	July 23, 1986
SHRIRAM KRISHNAPPA ASEGAONKAR Vs. STATE OF MAHARASHTRA	July 24, 1986
SHROFF AND COMPANY Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY	January 14, 1986
SHYAMLAL SMARAK ARYA SHIKSHAN SANSTHA Vs. MARATHWADA UNIVERSITY	July 18, 1986
SIEMENS INDIA LTD Vs. STATE OF MAHARASHTRA	March 5, 1986
SILVE IMPEX PRIVATE LTD Vs. UNION OF INDIA	July 23, 1986
SINGER CO Vs. UNION OF INDIA	March 4, 1986
SIONA NURIELSAMUEL Vs. NURIEL NISSIM SAMUEL	November 6, 1986
SMITA Vs. KESHAV YESHWANT GAWANDE	October 21, 1986
SMT. HASIRA W/O MOHAMMAD GOUSE Vs. SAFIAH D/O A.R.I. FITWALLA & OTHERS	July 31, 1986
SMT. RATNA ATMARAM ROGYE Vs. THE MANAGER, DIGVIJAY TEXTILE MILLS & ORS.	February 17, 1986
SMT. SUSHILA ATHAWALE Vs. B.K. DEOKAR	October 1, 1986
SOHANLAL AWASHTHI Vs. EMPLOYEES STATE INSURANCE CORPORATION	August 5, 1986
SOU SHAKUNTALABAI SBESHRAO PATIL Vs. SHESBRAO BHIMRAO PATIL	August 26, 1986
SOUTH EAST ASIA SHIPPING CO LTD Vs. DY COLLECTOR OF CUSTOMS	July 17, 1986
STATE OF MAHARASHTRA Vs. NANASAHEB MAHANAJI DESHMUKH	June 19, 1986
STATE OF MAHARASHTRA Vs. RAJAN NARAYAN	May 16, 1986
STATE OF MAHARASHTRA Vs. ANKUSH	April 16, 1986
STATE OF MAHARASHTRA Vs. NARGIS B MEWAWALA	July 1, 1986
STATE OF MAHARASHTRA Vs. JAIRAM CHANDRARAO GUJAR	March 3, 1986
STATE OF MAHARASHTRA Vs. HIRALAL MAGANLAL DOSHI	March 3, 1986
STATE OF MAHARASHTRA Vs. AUSTIN ANTHONY D SOUZA	March 5, 1986
STATE OF MAHARASHTRA Vs. MALEK SULTAN A H SHIVJI AND NAUSHAD I PADAMSEE AND ALIMOHAMED C PADAMSEE AND DAULAT I PADAMSEE	March 12, 1986
STATE OF MAHARASHTRA Vs. SAROJA NAGAPPA MUDALIAR	March 11, 1986
STATE OF MAHARASHTRA Vs. RAMJAN ADBUL MASALMAN	March 18, 1986
STATE OF MAHARASHTRA Vs. RAVINDRANATH ARJUNSINGH	January 6, 1986
STATE OF MAHARASHTRA Vs. RAGHUNATH MADHAVRAO MARATHE	August 28, 1986
STATE OF MAHARASHTRA Vs. PADMASHI VELJI CHHEDA	October 8, 1986
STATE OF MAHARASHTRA Vs. GIRISH JETHALAL CHEDDHA	October 4, 1986
STATE OF MAHARASHTRA Vs. ABDUL RASHID	September 28, 1986
STATE OF MAHARASHTRA Vs. ABDUL WAHAB	September 24, 1986
STATE OF MAHARASHTRA Vs. BAHIRU MALHARI SADGIR	September 19, 1986
STATE OF MAHARASHTRA Vs. ABDUL SATTAR MOHAMMEDBHAI	December 18, 1986
STATE OF MAHARASHTRA Vs. SHAIKH UKHAN SHAIKH REHMAN	December 17, 1986
STATE OF MAHARASHTRA Vs. LABOUR LAW PRACTITIONERSS ASSOCIATION	December 9, 1986
STATE OF MAHARASHTRA Vs. VISHWANATH SADHUJI FATING	June 12, 1986
STATE OF MAHARASHTRA AND ASHOK YASHWANT ATIGRE Vs. ASHOK YASHWANT ATIGRE AND STATE OF MAHARASHTRA	September 2, 1986
STATE OF MAHARASHTRA AND PARSHURAM LAXMAN CHALKE Vs. PARSHURAM LAXMAN CHALKE AND STATE OF MAHARASHTRA	January 10, 1986
SUBHASH GANPATRAO KABADE Vs. STATE OF MAHARASHTRA	June 20, 1986
SUBHASH GANU BHOIR Vs. K P RAGHUWANSHI	April 2, 1986
SUBHASH LAXMAN SAWANT Vs. JAGRUTI CO OP HOUSING SOCIETY LTD	August 4, 1986
SUDHIR Vs. STATE OF MAHARASHTRA	March 25, 1986
SUNIL KUMAR SHARMA Vs. UNIVERSITY OF BOMBAY	October 4, 1986
SURENDRA CHOUDHARY Vs. NITIN CASTINGS LTD	June 20, 1986
SURESH B JAIN Vs. A N SHAIKH INCOME TAX OFFICER	March 7, 1986
SURESH BHAGWANRAO MOHITE Vs. STATE OF MAHARASHTRA	January 23, 1986
SURGONDA BABGONDA PATIL Vs. SAJABAI BAPU SOUNDADE	November 18, 1986
SURYA KANTA Vs. TUKARAM ANANDRAO MORE	April 24, 1986
SUVARNA MALA VENKATESH DESAI Vs. UNION OF INDIA	October 6, 1986
SWAMI RATANBABU Vs. WAMANRAKO SHANKARRAO DESHMUKH	October 15, 1986
SWAN MILLS LTD Vs. S V KOTNIS	January 9, 1986
SYED ABDUL HASSAN KARIMULDA Vs. RAZIK HUSSEIN AFAZAL HUSSEIN	June 27, 1986
T K MAMOO Vs. STATE OF MAHARASHTRA	November 28, 1986
T T BLADES Vs. UNION OF INDIA	February 5, 1986
TAMIZABI Vs. ZAKIRH USSAIN	November 6, 1986
TARABAI UMESHCHANDRA JOSHI Vs. W.H. PATWARDHAN	August 14, 1986
TARDO AIR CONDITIONED MARKET BUILDING CO OP SOC LTD Vs. KISHINCHAND MENGHNANI	June 25, 1986
TATA EXPORTS LIMITED Vs. UNION OF INDIA	August 7, 1986
TATA OIL MILLS COMPANY LIMITED Vs. UNION OF INDIA	January 16, 1986
THE BOMBAY MERCANTILE CO Vs. THE STATE OF MAHARASHTRA AND OTHERS	February 11, 1986
THE CENTURY SPINNING AND MFG. CO. LTD. AND ORS. Vs. STATE OF MAHARASHTRA AND ORS.	October 4, 1986
THE REGIONAL DIRECTOR E.S.I. CORPN. Vs. M/S ARUDYOG AND OTHERS	January 23, 1986
THE SPICES AND OILS SEEDS EXCHANGE LTD. Vs. SUHAS ANANT KULKARNI AND OTHER	September 18, 1986
THE STATE OF MAHARASHTRA Vs. MADHAV KHANDERAO AMBIKAR	August 1, 1986
THERMAX PVT LTD Vs. UNION OF INDIA	December 3, 1986
UDHAV RAO SAHEB MAGAR Vs. LAXMIBAI	March 18, 1986
UJWALABAIBAPURAO Vs. STATE OF MAHARASHTRA	August 7, 1986
UKUNDA SONEKAR AND ORS. Vs. SMT. VITHABAI	April 23, 1986
UMAPATI VASUDEV Vs. UNIVERSITY OF BOMBAY ANDANOTHER	March 17, 1986
UNION BANK OF INDIA Vs. SUNPAC CORPORATION	March 6, 1986
UNION OF INDIA Vs. HARDEO DUTTA TIRTHRAM	February 18, 1986
UNION OF INDIA Vs. GANGADHAR NARSINGDAS AGRAWAL	April 1, 1986
UNION OF INDIA Vs. GODREJ SOAPS P LIMITED	July 23, 1986
UNION OF INDIA Vs. POPULAR DYECHEM	December 5, 1986
UNNATI CORPORATION Vs. UNION OF INDIA	August 6, 1986
USMAN GULAM HYDER KADRI Vs. ABDUL HAMID ABDUL KARIM SHEIKH	March 14, 1986
UTTAM HUNDRAJMAL AWATRAMANI Vs. JAYANT DATTATRAYA BHALERAO	July 30, 1986
V G SHIPPING CO PVT LTD Vs. BOARD OF TRUSTEES MORMUGAO PORT	May 2, 1986
VAGHUL CHAIRMAN AND MANAGING DIRECTOR BANK OF INDIA BOMBAY Vs. STATE OF MAHARASHTRA	August 20, 1986
VALLISAHEB IMAMSAHEB DECEASED THROUGH HIS HEIRS SMT. NABUMATI VALLISAHEB SHAIKH AND OTHERS Vs. DHARMAWABAI	July 30, 1986
VAPSON PRODUCTS Vs. UNION OF INDIA	November 27, 1986
VARSON CHEMICALS PRIVATE LIMITED Vs. COLLECTOR OF CUSTOMS BOMBAY	February 3, 1986
VASANTA Vs. STATE OF MAHARASHTRA	September 23, 1986
VASANTRAO DADA PATIL SAHAKARI SAKHAR KARKHANA LTD Vs. PANDITRAO NATHUJI PAWAR	October 28, 1986
VASHDEV BHEROOMAL PAMNANI Vs. M BIPINKUMAR AND CO	September 3, 1986
VASUDEO VITHAL SHANBHAG Vs. STATE OF MAHARASHTRA AND ORS.	March 11, 1986
VASUDEV C WADHWA Vs. MUKTABENB KHAKHRE	September 10, 1986
VEERSASINGH LAKHASINGH AULAK Vs. DISTRICT MAGISTRATE NANDED	March 4, 1986
VEMLY HOTELS Vs. KULDEEP SINGH	August 8, 1986
VENUBAI MARUTI DIVATE Vs. BALBHIM RAMCHANDRA MORE	April 9, 1986
VIDARBHA KSHATRIYA MALI SHIKSHAN SANSTHA, BY ITS PRESIDENT SHRI WASUDEORAO DATTAJI SONAR Vs. MAHATMA FULEY SHIKSHAN SAMITI, AMRAVATI THROUGH ITS PRESIDENT RUPRAO BHIMRAO YAWALE	March 18, 1986
VIDARBHA RENT CONTORL BHADEKARU SANGH AKOLA Vs. STATE OF MAHARASHTRA	August 29, 1986
VIDEO MASTER AND HOTEL GODWIN Vs. UNION OF INDIA	August 4, 1986
VIDYABEN JAYANTILAL THAKKAR Vs. DEENA DORE SUKHIYA	March 6, 1986
VIJAY L DESHMUKH Vs. DEAN MEDICAL COLLEGE NAGPUR	August 12, 1986
VIJAY LAXMAN PAWAR Vs. STATE OF MAHARASHTRA	March 12, 1986
VIJAY RAMJI PAWAR Vs. GIRNA SAHAKARI SAKHAR KARKHANA LIMITEDAND SHANTILAL AMLOCKCHAND BURED	February 25, 1986
VIJAY VALIA Vs. STATE OF MAHARASHTRA	July 2, 1986
VILAS KRISHNARAO RAUT Vs. RETURNING OFFICER, SALE PURCHASE SOCIETY ELECTION DIGRAS	January 17, 1986
VIRJI RAISEY Vs. ANAND ISSARDAS MOTIANI	July 24, 1986
VISHRAM SITARAM RAUT Vs. M A DESHPANDE	November 24, 1986
VISHWANATH MAHALU GONDHALI Vs. RAMANLAL DEORAM TAMBOLI	August 12, 1986
VISHWAS GOPAL JADHAV Vs. STATE OF MAHARASHTRA	March 11, 1986
VISHWAS STEEL INDUSTRY Vs. ZILLA PARISHAD BEED	March 21, 1986
VITHAL TOPANNA KAMBLE Vs. DATTU BHUJINGA MORE	October 4, 1986
VITHALRAO DAMODHAR SALVE Vs. SAVITRABAI VITHALRAO SALVE	June 23, 1986
VITTAL B. SALIAN Vs. ZOEB CHANDABHAI AND OTHERS	July 1, 1986
W S VAINGANKAR Vs. HODEK ENGG WORKS PVT LTD	August 4, 1986
WASUDEO S. SATHAYE Vs. STATE OF MAHARASHTRA AND ORS.	February 13, 1986
WEST COAST PAPER MILLS LTD Vs. WEST COAST PAPER MILLS LTD	January 23, 1986
WIPRO PRODUCTS LIMITED Vs. UNION OF INDIA	July 3, 1986
XOC MALIK BEPARI Vs. JOSEFATO FRANCISCO PINTO	July 18, 1986
YESHWANTRAO MARTANDRAO MUKANE Vs. KHUSHAL K BHATIA	January 9, 1986
YESMIN RUSTUM LENTIN Vs. UNION OF INDIA	February 14, 1986

Year 1986 of HIGH COURT OF BOMBAY

List of Cases

QUick Links

Get in Touch

Email

Contact Numbers

Address