REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
BHAL CHANDRA BALWANT MARATHE Vs. NARAYAN VAMAN SUMANT	March 26, 1985
A G POL Vs. STATE OF MAHARASHTRA	October 21, 1985
A K BANARGEE Vs. LALIT KANODIA	December 4, 1985
A.H. JAFFER & SONS AND OTHERS Vs. UNION OF INDIA, THROUGH SECRETARY, MINISTRY OF STEEL AND MINES, NEW DELHI AND OTHERS	April 29, 1985
ABDUL ALIM ABDUL MAJIDKHAN Vs. MULSHANKAR JAYCHAND VORA	March 5, 1985
ABDUL AZIZ Vs. SYED ZULFIKAR HUSAN S O SYED AJMAL HUSSAIN	April 26, 1985
ABDUL KHALEKH MOHAMMAD MUSA Vs. RAMKRISHNA MAROTI BANGAR	July 10, 1985
ABDUL LATIFF MOHIDDIN Vs. CONSERVATOR OF FORESTS	July 2, 1985
ABDUL RAHIMAN RAHIMKHAN Vs. D S SOMAN COMMISSIONER OF POLICE BOMBAY	October 15, 1985
ABDUL REHMAN Vs. UNION OF INDIA	December 3, 1985
ABDUL WAHED S O MOHAMMAD ABDULLASAHEB Vs. ABDUL SALEEM S O ABDUL RAZAK BHOJANI	July 26, 1985
ABHAY S DARSHANE Vs. STATE OF MAHARASHTRA	January 16, 1985
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. CHOWGULE AND COMPANY PRIVATE LIMITED	September 3, 1985
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. SUESSIN TEXTILE BALL BEARINGS LIMITED	September 20, 1985
ADMINISTRATOR NAGPUR CITY Vs. LAXMAN	February 18, 1985
ADMINISTRATOR OF THE CITY OF NAGPUR Vs. HARI AND ANOTHER	December 11, 1985
AJAY GAMBHIR Vs. DEAN MAHATMA GANDHI INSTITUTE OF MEDICAL SCIENCES SEVAGRAM	March 12, 1985
AJINATH SAHEBRAO HORE Vs. STATE OF MAHARASHTRA	June 26, 1985
AJIT S O GOVINDRAO JILHEWAR Vs. NANDED MUNICIPAL COUNCIL NANDED	July 12, 1985
ALEXANDRIOS PATHROS Vs. STATE BANK OF INDIA AND OTHERS	September 17, 1985
ALKA Vs. SHYAM	September 6, 1985
AMARCHAND JALAN Vs. COMMISSIONER OF INCOME TAX	September 11, 1985
AMARJIT KAUR AND OTHERS Vs. KOHLI BROTHERS, SAW MILLS AND ANOTHER	July 5, 1985
AMBABAI MANJUNATH AMIN Vs. P L MAJUMDAR PRESIDING OFFICER FIRST LABOUR COURT THANE	December 16, 1985
AMINA MOHAMMEDALI KHOJA Vs. MOHAMMEDALI RAMJANALI KHOJA	April 30, 1985
AMRUTLAL DEVICHAND JAIN Vs. NAGIBAI HARI THAKUR	September 12, 1985
AMY RAY W/O SHRI DILIP KUMAR RAY, NAGPUR Vs. SOBITA W/O ANAND MOHAN SUR, NAGPUR	April 1, 1985
ANANT LAKSHIMAN LAD & 6 ORS Vs. YESHODI DEULI & 2 ORS	August 2, 1985
ANANT VASANT JOSHI Vs. STATE OF MAHARASHTRA	December 2, 1985
ANIL J SOLANKE Vs. STATE OF MAHARASHTRA	August 5, 1985
ANNA NAMDEO INGALE Vs. YASHWANT SADHU BARAVKAR AND ANOTHER	March 14, 1985
ANTONIO FILIPE B FERNANDES Vs. JOAQUIM FRANCISCO DE ARAUJO	October 31, 1985
ANUSAYABAI Vs. VISHWANATH TUKARAM SHINDE	June 11, 1985
ANWARALI ASHRAFALI Vs. ABDUL AAYYUM S O ABDUL KHALIQUI FITWALLA	July 31, 1985
APAR PRIVATE LIMITED Vs. UNION OF INDIA	October 17, 1985
ARJANDAS TAKANDAS KATARIA Vs. ASSISTANT COLLECTOR OF CUSTOMS	August 8, 1985
ARUN H BAKLE Vs. UNION OF INDIA	August 14, 1985
ARUN KAUTIK PAWAR AND PRABHU PREMLATA GURPUR Vs. SAU LAXMI ARUN PAWAR AND PRABHU SUBRAYA GURPUR	July 24, 1985
ARUN SANGHAI Vs. STATE OF MAHARASHTRA	January 16, 1985
ASASING S O NIDHANSINGH Vs. INTERNATIONAL CONVEYORS LIMITED	June 25, 1985
ASHA GOEL Vs. L I C OF INDIA	September 2, 1985
ASHA MUKUND DATE Vs. MUKUND MORESHWAR DATE	February 20, 1985
ASHISH Vs. MAHARASHTRA SECONDARY AND HIGHER SECONDARYEDUCATIONAL BOARD	June 14, 1985
ASHOK ANAND RAO BHANDARE Vs. KOLHAPUR MUNICIPAL CORPORATION	July 5, 1985
ASSOCIATION OF ENGINEERING WORKERS Vs. INDIAN HUME PIPE COMPANY LIMITED	July 19, 1985
ATUL PRODUCTS LIMITED Vs. UNION OF INDIA	April 11, 1985
AWABAI MUNCHARJI CAMA Vs. M N KAKA	April 15, 1985
AYUB YUSUF MANSURI Vs. SUB DIVISIONAL MAGISTRATE NANDURBAR	January 10, 1985
B D DAKHANE AND MAHARASHTRA WINE TRADERS AND BABULAL AND SONS AND VIDARBHA WINE TRADERS AND J E BILMORIA AND SONS AND MANWANI TRADING CO Vs. CORPORATION OF THE CITY OF NAGPUR	November 30, 1985
B G SHAH Vs. COMMISSIONER OF INCOME TAX	October 4, 1985
B S CHOUBE DEAN GOVT MEDICAL COLLEGE AND HOSPITAL NAGPUR Vs. NAGPUR UNIVERSITY	October 25, 1985
BABASAHEB KRISHNA KARANDE AND VIRBHADRAYYA SIDULINGAPPA BATUR Vs. STATE OF MAHARASHTRA	November 19, 1985
BABUBHAI NYLCHAND MEHTA Vs. UNION OF INDIA	April 4, 1985
BABURAO KISAN JADHAV Vs. RAMCHANDRA CHINTAMAN SHINGANE	March 14, 1985
BABURAO SHANKARRAO WADIKAR Vs. STATE OF MAHARASHTRA	April 26, 1985
BAIJNATH BRIJMOHAN AND SONS PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX	October 4, 1985
BAIKRAO NAYASNSINGH RAJPUT Vs. BANDU ANA BHILL	June 11, 1985
BALKRISHNA SHANTARAM DHUME Vs. UNION OF INDIA	January 22, 1985
BALWANT SADASHIV DATYE Vs. VASUDEO SHRIPAD MAHADEOKAR	February 26, 1985
BANK OF INDIA BOMBAY Vs. T S KELAWALA BOMBAY	October 15, 1985
BANK OF MAHARASHTRA Vs. UNITED CONSTRUCTION CO	April 1, 1985
BANSILAL JESASINGH Vs. UNION OF INDIA	April 4, 1985
BASAVANAPPA S O LIMANAPPA Vs. ABDUL SATTAR S O HAJI ABDUL	June 17, 1985
BATA INDIA LIMITED Vs. ADDITIONAL DISTRICT MAGISTRATE NAGPUR	August 14, 1985
BENISHAM MOHANLAL KHETAN Vs. MAHADEO TUKARAM BORKAR	April 1, 1985
BHAGAT ALIAS RIKHMAN MAHABAL MAURYA Vs. STATE OF MAHARASHTRA	August 29, 1985
BHAGWAN PANDURANG PATIL Vs. SPECIAL LAND ACQUISITION OFFICER, MALKAPUR	December 9, 1985
BHARAT BARREL AND DRUM MFG CO LTD Vs. MUNICIPAL CORPORATION OF BOMBAY	April 4, 1985
BHARAT OVERSEAS BANK LTD Vs. ARCEE STEELS P LTD	March 21, 1985
BHARATIYA SHIKSHAN PRASARAK SANSTHA Vs. PRALHAD APPARAO MANE	December 12, 1985
BHIM REDDY SHESH REDDY Vs. RANJANA VILAS REDDY	September 2, 1985
BHIMRAO Vs. HERAMB	April 15, 1985
BOARD OF TRUSTEES BOMBAY PORT Vs. RAMNIKLAL	April 9, 1985
BOMBAY ELECTRIC SUPPLY AND TRANSPORT UNDERTAKING Vs. BEST KAMGAR UNION	June 14, 1985
BOMBAY GAS COMPANY EMPLOYEES UNION Vs. BOMBAY GAS PUBLIC LTD	July 17, 1985
BOMBAY MUNICIPAL CORPORATION Vs. SURESH U GUPTA	September 5, 1985
BOMBAY PAINTS AND ALLIED PRODUCTS LTD Vs. UNION OF INDIA	April 1, 1985
BOMBAY UNIVERSITY AND COLLEGE TEACHERS UNION Vs. STATE OF MAHARASHTRA	April 19, 1985
C F MARCONI Vs. MADHAV CO OPERATIVE HOUSING SOCIETY LIMITED	March 19, 1985
C N BHASKARAN Vs. SRI S A PATIL	September 9, 1985
C.N. BHASKARAN Vs. M/S. GANNON DUNKERLEY AND CO. & ORS.	September 9, 1985
CANDY FILTERS (INDIA) LTD Vs. UNION OF INDIA	October 7, 1985
CAPTAIN MADHAV PRALHAD JOGLEKAR Vs. UNION OF INDIA	January 15, 1985
CEMINDIA CO. LTD. AND ETC. Vs. BACHUBHAI N. RAVAL AND OTHERS	July 8, 1985
CENTRAL BANK OF INDIA Vs. THE BOMBAY DOCKING CO. PVT. LTD. AND ANOTHER	August 28, 1985
CHANDRAKANT Vs. STATE OF MAHARASHTRA	May 3, 1985
CHANDRAKANT BHANUDAS LABDE Vs. SHOBHABAI CHANDRAKANT LABDE	November 7, 1985
CHANDRAKANT GANPATRAO DESHKAR Vs. RAMCHANDRA PRALHAD BHAKRE	December 18, 1985
CHANDRAKANT GORDHANDAS SHAH Vs. UNION BANK OF INDIA	February 21, 1985
CHANDRAKANT MAHADEO PURANIK Vs. CHAITRALI CHANDRAKANT PURANIK	December 2, 1985
CHANDRAKANT S. PARAB Vs. SUPERINTENDENT OF POLICE (TRAINING) PANAJI, GOA & OTHERS	April 17, 1985
CHANGADEO SUGAR MILLS LIMITED Vs. BELAPUR SUGAR AND ALLIED INDUSTRIES LIMITED	August 2, 1985
CHIEF EXECUTIVE OFFICER BOMBAY Vs. B SATYANARAYANA	January 30, 1985
CHINTAMAN BALKRISHNA GODBOLE Vs. DAMODAR HARI DIXIT	August 1, 1985
CLARA AURORO DE BRANGANCA Vs. SYLVIA ANGELA ALVARES	February 4, 1985
COMMISSIONER OF INCOME TAX Vs. RAHIMTULLA A I	September 10, 1985
COMMISSIONER OF INCOME TAX Vs. HUKUMCHAND MILLS LIMITED	September 5, 1985
COMMISSIONER OF INCOME TAX Vs. ADVANI OERLIKON PRIVATE LIMITED	September 11, 1985
COMMISSIONER OF INCOME TAX Vs. SHETH K M	September 11, 1985
COMMISSIONER OF INCOME TAX Vs. KAMANI ENGINEERING CORPORATION LIMITED	September 12, 1985
COMMISSIONER OF INCOME TAX Vs. BELAPUR COMPANY LIMITED	September 12, 1985
COMMISSIONER OF INCOME TAX Vs. IBM WORLD TRADE CORPORATION	September 20, 1985
COMMISSIONER OF INCOME TAX Vs. UNIVERSAL CINE TRADERS PVT LIMITED	September 24, 1985
COMMISSIONER OF INCOME TAX Vs. RAIZALLY ABIDALLY	September 24, 1985
COMMISSIONER OF INCOME TAX Vs. MAHINDRA SINTERED PRODUCTS LIMITED	September 24, 1985
COMMISSIONER OF INCOME TAX Vs. R V DONDE	September 24, 1985
COMMISSIONER OF INCOME TAX Vs. KULSUM J G PADAMSEE SMT	September 25, 1985
COMMISSIONER OF INCOME TAX Vs. M N NADKARNI	September 16, 1985
COMMISSIONER OF INCOME TAX Vs. I CHATTERJI	September 17, 1985
COMMISSIONER OF INCOME TAX Vs. NATIONAL RAYON CORPORATION LIMITED	September 17, 1985
COMMISSIONER OF INCOME TAX Vs. NEW SWADESHI DYEING BLEACHING AND PRINTING MILLS	September 19, 1985
COMMISSIONER OF INCOME TAX Vs. INDO NIPPON CHEMICAL COMPANY LIMITED	September 19, 1985
COMMISSIONER OF INCOME TAX Vs. HINDUSTAN LEVER LIMITED	September 2, 1985
COMMISSIONER OF INCOME TAX Vs. TRUSTEES OF STAFF GRATUITY FUND OF SHREE RAM MILLS LIMITED	November 1, 1985
COMMISSIONER OF INCOME TAX Vs. GOVINDRAM J PVT LIMITED	November 1, 1985
COMMISSIONER OF INCOME TAX Vs. MAZDA THEATRES PRIVATE LIMITED	October 16, 1985
COMMISSIONER OF INCOME TAX Vs. P GENCY	October 16, 1985
COMMISSIONER OF INCOME TAX Vs. YORKSHIRE INSURANCE COMPANY LIMITED	October 17, 1985
COMMISSIONER OF INCOME TAX Vs. BHAKTAWAR CONSTRUCTION PRIVATE LIMITED	October 17, 1985
COMMISSIONER OF INCOME TAX Vs. NATIONAL RAYON CORPORATION LIMITED	October 17, 1985
COMMISSIONER OF INCOME TAX Vs. KHAMBATY F Y	October 18, 1985
COMMISSIONER OF INCOME TAX Vs. TATA ENGINEERING LOCOMOTIVE COMPANY LIMITED	October 21, 1985
COMMISSIONER OF INCOME TAX Vs. NARANDAS AND SONS	October 23, 1985
COMMISSIONER OF INCOME TAX Vs. SIMAC GROUP INDIA PVT LIMITED	October 24, 1985
COMMISSIONER OF INCOME TAX Vs. MAYA B RAMCHAND MRS	October 29, 1985
COMMISSIONER OF INCOME TAX Vs. KIRLOSKAR PNEUMATIC COMPANY LIMITED	October 30, 1985
COMMISSIONER OF INCOME TAX Vs. TATA HYDRO ELECTRIC POWER SUPPLY COMPANY LIMITED	October 30, 1985
COMMISSIONER OF INCOME TAX Vs. RUSTON AND HORNSBY INDIA PRIVATE LIMITED	October 30, 1985
COMMISSIONER OF INCOME TAX Vs. HARIT SYNTHETIC FABRICS PRIVATE LIMITED	October 24, 1985
COMMISSIONER OF INCOME TAX Vs. PHALTON SUGAR WORKS LIMITED	October 24, 1985
COMMISSIONER OF INCOME TAX Vs. TATA CHEMICALS LIMITED	October 21, 1985
COMMISSIONER OF INCOME TAX Vs. TATA CHEMICALS LIMITED	October 25, 1985
COMMISSIONER OF INCOME TAX Vs. ABHAY L KHATAU	October 25, 1985
COMMISSIONER OF INCOME TAX Vs. LALCHAND BHABUTMAL JAIN	October 5, 1985
COMMISSIONER OF INCOME TAX Vs. BHAICHAND TEXTILE MILLS	October 3, 1985
COMMISSIONER OF INCOME TAX Vs. GODFREY PHILIPS INDIA LIMITED	September 23, 1985
COMMISSIONER OF INCOME TAX Vs. SIMMONDS MARSHALL LIMITED	September 27, 1985
COMMISSIONER OF INCOME TAX Vs. RAO AND COMPANY	September 27, 1985
COMMISSIONER OF INCOME TAX Vs. C C PATEL AND I C PATEL	September 30, 1985
COMMISSIONER OF INCOME TAX Vs. R R SOOD SMT	October 1, 1985
COMMISSIONER OF INCOME TAX Vs. BOROSIL GLASS WORKS LIMITED	October 7, 1985
COMMISSIONER OF INCOME TAX Vs. TATA ENGINEERING AND LOCOMOTIVE CO LTD	October 7, 1985
COMMISSIONER OF INCOME TAX Vs. ALIMCHAND TOPANDAS	October 8, 1985
COMMISSIONER OF INCOME TAX Vs. O P MONGA	October 9, 1985
COMMISSIONER OF INCOME TAX Vs. N G K ELECTRICAL INDUSTRIES	October 14, 1985
CORPORATION OF CITY OF NAGPUR THROUGH FOOD INSPECTOR Vs. PRAKASH KAUR RATANSINGH NOTEY AND ANOTHER	December 18, 1985
CORPORATION OF THE CITY OF NAGPUR Vs. PREM CHAND AND ANOTHER	December 5, 1985
CROMPTON GREAVES LIMITED Vs. RAM CEMENT COMPANY LIMITED	October 25, 1985
D. K. KAPOOR Vs. CUTCHI VIRA OSWAL, DEHRAWASI JAIN MAHAJAN	October 3, 1985
DAGADU MARUTI JADHAV Vs. NARENDRAPAL JASWANTPAL BARARA	July 12, 1985
DAISY SOLI BATLIBOI Vs. RATI SOLI BOTLIBOI & OTHERS	January 7, 1985
DAMAYANATI Vs. RAMDHAN SINGH DHANNU SINGH CHUNGDE	October 17, 1985
DASTAGIR BABA SAHEB DESAI Vs. D.S. SOMAN AND OTHERS	October 23, 1985
DASU ALIAS DADASAHEB SITARAM CHAVAN AND BHAGWAN SHANKAR DESAI Vs. STATE OF MAHARASHTRA	March 8, 1985
DATTARAM SITARAM SATPUTE Vs. BHUPAL SITARAM SATPUTE	March 4, 1985
DATTATRAYA Vs. STATE OF MAHARASHTRA	April 24, 1985
DATTATRAYA BAJI SURYAVAMSHI AND 14 Vs. STATE OF MAHARASHTRA	November 26, 1985
DATTATRAYA EKNATH LANKE Vs. RETURNING OFFICER	February 26, 1985
DAUNGARSHI MADANLAL ZUNZUNWALA Vs. DEVIPRASAD OMPRAKASH BAJORIA	March 13, 1985
DENA BANK Vs. GLADSTONE LYALL AND CO. LTD	September 27, 1985
DEOCHAND S O DULLABHJI Vs. GANGABAI	September 10, 1985
DHAVALCHANDRA BALKRISHNA DOSHI Vs. THE STATE OF MAHARASHTRA AND OTHERS	March 12, 1985
DIGAMBAR MADHAVSA Vs. SK YASMIN SK IMAN	September 2, 1985
DIGAMBER HANUMANTRAO JADHAV Vs. RANGARAO ABAJI PATIL	December 9, 1985
DIGAMBER RAMCHANDRA GADEKAR Vs. VIJAY RAOJI DOSHI	January 21, 1985
DINA DARA SUKHIA Vs. VIJAY DATTATRAYA KANHERE	December 11, 1985
DINKAR RAJARAM POLE Vs. RAMRAO NANDANWANKAR	December 24, 1985
DINYAR RUSTOM PATELL Vs. RUSTOM J R PATELL	July 30, 1985
DIRECT RECRUIT CLASS II ENGINEERING OFFICERS ASSOCIATION NAGPUR AND OTHERS Vs. STATE OF MAHARASHTRA AND ORS.	December 9, 1985
DORAB PIROJSHA SIGANPORIA Vs. PRESIDENT AND APPELLATE AUTHORITY OF INDUSTRIAL TRIBUNAL BOMBAY	July 30, 1985
DR. BALKRISHNA D. WANI Vs. SMT. KASHIBAI BHAGWANDAS KABRE AND OTHERS	January 17, 1985
DSOUZA A J COMM IT Vs. BOMBAY BURMAH TRADING CORPORATION LIMITED	April 23, 1985
DURGA PRASAD MANDELIA Vs. REGISTRAR OF COMPANIES MAHARASHTRA	September 10, 1985
EAST INDIA HOTELS LTD. Vs. STATE OF MAHARASHTRA	January 28, 1985
ENGINEERING & METAL WORKERS UNION Vs. M/S. SAH AND SANGHI AND ANR.	October 11, 1985
ENGINEERING EMPLOYEES UNION Vs. DEVIDAYAL ROLLING AND REFINERIES PRIVATE LIMITED	October 14, 1985
EVARISTO ESTENASLAOC RODRIGUES Vs. VAMAN ANANT PARAB MAHAMBREY	October 18, 1985
EVEREST MUDRANALAY Vs. J F SILVA SUPERINTENDENT OF C EX	June 28, 1985
EXECUTIVE ENGINEER, ELECTRICAL DIVISION, NAGPUR AND ANOTHER Vs. PRAKASH DEVIDAS KALASIT	April 4, 1985
FALI F. PONCHA Vs. STATE OF MAHARASHTRA AND OTHERS	August 22, 1985
FANCY CORPORATION LIMITED Vs. COMMISSIONER OF INCOME TAX	November 4, 1985
FASHION PRODUCTION MAZDOOR SABHA Vs. SMITA PRABHAKAR DALVI	October 5, 1985
FIDA FILM AND HOTEL CO PVT LTD Vs. THEATRE EMPLOYEES UNION	September 11, 1985
FORWARDING P. LTD. AND ANOTHER Vs. TRUSTEES, PORT OF VIZAGAPATNAM, AND ANOTHER.	December 23, 1985
FRANCISCO FERREIRA MARTINS Vs. UNION OF INDIA	February 4, 1985
G.S. HOLIKATTI Vs. PRESIDENT, SHIKSHAN PRASARAK MANDAL	November 18, 1985
GAJANAN Vs. S T A GOA	April 8, 1985
GANGADHAR NARHAR DHADPHADE Vs. LAXMAN MORESHWAR HALBE	January 22, 1985
GANGADHAR NARSINGDAS AGRAWAL HUF Vs. COMMISSIONER OF INCOME TAX	October 11, 1985
GANNON DUNKERLEY AND COMPANY LIMITED Vs. CENTRAL BOARD OF DIRECT TAXES	June 10, 1985
GANPAT NANA LOKE Vs. AHMEDABAD JUPITER SPG AND MFG CO LTD	October 3, 1985
GANU BHADU RATHOD Vs. YAMUNA	September 30, 1985
GAUTAMCHAND B. DIGE Vs. DHONDIRAM D. GURAV	August 2, 1985
GAZLUR REHMAN USMANLI ALIAS FAZALBHAI Vs. ASSISTANT COLLECTOR OF CUSTOMS CENTRAL EXCISE	September 24, 1985
GERALD JOSEPH SALDANHA Vs. STATE OF MAHARASHTRA AND BOMBAY MUNICIPAL CORPORATION	October 10, 1985
GHELABHAI Vs. STATE OF MAHARASHTRA	August 8, 1985
GODFREY PHILLIPS INDIA LTD. Vs. UNION OF INDIA (UOI)	June 28, 1985
GOPAL GOVIND CHOGALE Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE	May 22, 1985
GOPAL GOVIND CHOGALE Vs. ASSISTANTCOLLECTOR OF CENTRAL EXCISE	February 22, 1985
GOVIND GANESH MALSHE Vs. DECCAN GYMKHANA CO OP HOUSING SOC LTD	November 29, 1985
GREATER BOMBAY MUNICIPAL CORPN Vs. ANNATTE RAYMOND	August 2, 1985
GULAM MOHAMED KADIR AHMED Vs. SIRAJ AHMED HAJI BHORE ANSARI AND OTHERS	February 7, 1985
GULAM MOHD GULAM MUSTAFA SALOD Vs. UNION OF INDIA	July 26, 1985
GUNVANT PRANLAL SHETH AND OTHERS Vs. STATE OF MAHARASHTRA	December 20, 1985
GURUPRASAD Vs. ADDL DIST MAGISTRATE NAGPUR	August 9, 1985
H NANJUNDIAH Vs. V GOVINDAN REGISTRAR OF COMPANIES MAHARASHTRA	March 21, 1985
HANUMANTRAO RAMRAO DESHMUKH Vs. KRISHNABAI	July 17, 1985
HARGOVIND GANGABISAN BAJAJ Vs. STATE OF MAHARASHTRA	August 5, 1985
HARI SINGH VERMA Vs. UNION OF INDIA	December 3, 1985
HARILAL RAMJI DOSHI Vs. MANILAL SUNDERJI DOSHI	April 4, 1985
HARISINGH VARMA Vs. UNION OF INDIA	November 3, 1985
HARSHAD RATILAL SHAH Vs. ISHARDAS SUDARSHANLAL	December 6, 1985
HINDUSTANI PRACHAR SABHA Vs. ROMA SENGUPTA	December 4, 1985
HIRAJI Vs. STATE OF MAHARASHTRA	January 11, 1985
HUKUMSINGH PURANLAL SIRIAH Vs. STATE OF MAHARASHTRA	December 4, 1985
I T C LIMITED Vs. M K CHIPKAR	April 9, 1985
IGNATIUS LOUIS MASCARANHAS OF BOMBAY Vs. CENTRAL BANK EXECUTOR AND TRUSTEES COMPANY LIMITED	November 22, 1985
INDIAN HUME PIPE COMPANY LIMITED Vs. CENTRAL BOARD OF DIRECT TAXES	October 14, 1985
INDIAN HUME PIPE COMPANY LTD Vs. UNION OF INDIA	December 10, 1985
INDIAN NAVY SAILORS HOME Vs. BOMBAY GYMKHANA CLUBS CATERS AND ALLIED EMPLOYEES UNION	September 11, 1985
INDIAN VEGETABLE PRODUCTS LIMITED Vs. UNION OF INDIA	June 21, 1985
INDOCEANIC SHIPPING CO LTD Vs. ADDL COLLECTOR OF CUSTOMS P	February 4, 1985
INDRAJIT LAHERILAL VERMA Vs. STATE OF MAHARASHTRA	December 5, 1985
INTERNATIONAL AIRPORTS AUTHORITY OF INDIA Vs. P K SRIVASTAVA	October 9, 1985
INVESTMENT CORPORATION OF INDIA LTD Vs. STATE OF MAHARASHTRA	August 19, 1985
ISHARDAS AND CO Vs. STATE OF MAHARASHTRA	October 30, 1985
ISHWARI U ADVANI Vs. EMPLOYEES STATE INSURANCE CORPORATION	October 5, 1985
ITTEFAQ TRADING CO Vs. GOVT OF INDIA MINISTRY OF COMMERCE	July 4, 1985
J N BAXI AND CO Vs. ASSISTANT COLLECTOR OF CUSTOMS	November 21, 1985
JAGANNATH GANESHRAM AGRAWAL AND SUNIL RAMKRISHNA ALIA Vs. STATE OF MAHARASHTRA	July 31, 1985
JAGDISH AMRITLAL KARIA Vs. MADHUSUDHAN NAGINDAS HUNDIWALA	August 1, 1985
JAISINGRAO PANDURANG BADADORE AND PRABHAKAR GAWAND AND NAGAR TALUKA SOCIETY SECRETARY STAFFNAGAR TALUKA SOCIETY SECRETARY STAFF SERVANTS CO OP CR Vs. STATE OF MAHARASHTRA AND COLLECTOR OF NASIK	January 8, 1985
JAL R. KAVARANA Vs. STATE OF MAHARASHTRA	December 19, 1985
JANRAO GANPATRAO OHE AND OTHERS Vs. BHIMRAO MADHAVRAO AWARE	August 12, 1985
JASPALSINGH JAGATSINGH VIG Vs. J.F. REBEIRO	May 20, 1985
JAWAHAR S O GENDALAL BANODE Vs. SOMAJIBHAI S O KARSANJI PATEL	December 3, 1985
JAWAHAR VASTRA BHANDAR Vs. SATYAPAL S O SHOBRAJ KHATRI	January 16, 1985
JAYA HIND INDUSTRIES PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX	September 27, 1985
JAYANT D SHAH Vs. STATE OF MAHARASHTRA	July 16, 1985
JAYANT JAIRAM ROHEE Vs. MAHARASHTRA PUBLIC SERVICE COMMISSION	February 13, 1985
JAYANT VEERAPPA SHETTY Vs. STATE OF MAHARASHTRA	September 5, 1985
JAYANTILAL A SHAH Vs. ANANTHARAM AIYAR K N CIT	April 24, 1985
JAYANTILAL PADAMSHREE SHAH Vs. CHANDU KHUSHALDAS UDHWANI	October 1, 1985
JAYANTILAL THAKURDAS SURATWALA Vs. STATE OF MAHARASHTRA	March 8, 1985
JAYASHRI RAMCHANDRA AMANGIKAR Vs. PRATHAMIK SHIKSHAKANCHI CO OP HOUSING SOC LTD	August 6, 1985
JAYAWANTIBAI NAMDEO SONAWALE Vs. VILAS DNYANU SALUNKHE	October 8, 1985
JAYKISAN JAINARAYAN AGIWAL Vs. VISHNU NARAYAN SHINDE	October 28, 1985
JETHA DRUM CONTAINERS PRIVATE LIMITED Vs. S R CHANAWALA AND SULTANALI MEHERALLY RATANSI	November 30, 1985
JETHMAL KAPURCHAND KOTHARI Vs. UNION OF INDIA	July 19, 1985
JINNAPPA MALLAPPA BHABIRE AND ANOTHER Vs. THE CHIEF OFFICER AND OTHERS	September 9, 1985
K A HAMID Vs. MOHD HAJI SABOO SIDDIK POLYTECHNIC	March 29, 1985
K.M.A. LTD Vs. K.S. THAILAMBAL	August 26, 1985
KALIDAS S O DURGAJI SHINDE Vs. PARWATIBAI	January 28, 1985
KALIMUDDIN GULAM DASTGIR Vs. GOVERNMENT OF MAHARASHTRA THROUGH MINISTER OF STATE, BOMBAY	July 8, 1985
KALPITA ENCLAVE CO OPERATIVE HOUSING SOCIETY LIMITEDAND ISHWAR CHINGA SHETTY AND DHARSHAN SINGH VELKHU Vs. KIRAN BUILDERS PRIVATE LIMITEDAND JIVANJI BHULABHAI PATEL	August 16, 1985
KAMAL KAILAS KALBHOR Vs. KAILAS RAMCHANDRA KALBHOR	November 6, 1985
KAMALA MILLS LTD Vs. UNION OF INDIA	October 31, 1985
KANCHANJUNGA CO OP HOUSING SOC LIMITED Vs. TULSIDAS V PATEL	November 20, 1985
KANTABI JADHAVJI THAKKAR Vs. DHUNJISHAW ARDESHIR PATEL	September 27, 1985
KARUNABAI Vs. STATE OF MAHARASHTRA	April 23, 1985
KESHAV S O DATTRAM Vs. YAMUNABAI	July 23, 1985
KHADI AND VILLAGE INDUSTRIES COMMISSION Vs. B SATYANARAYANA	January 30, 1985
KHODARAM SHERIAR IRANI Vs. DAMODAR SHRIPAL BAGAL	July 29, 1985
KHUSHAL S O ARJUN CHOURE Vs. STATE OF MAHARASHTRA	October 29, 1985
KIRANA GRAINS AND EDIBLE OILS WHOLESALE AND RETAIL MERCHANTS ASSOCIATION CHANDRAPUR Vs. STATE OF MAHARASHTRA	December 19, 1985
KIRLOSKAR OIL ENGINES LTD Vs. V B DHARURKAR	January 30, 1985
KISHANDAS NARSINGDAS BAIRAGI Vs. STATE OF MAHARASHTRA	November 30, 1985
KOH I NOOR TABACCO PRODUCTS PRIVATE LIMITED Vs. PRESIDING OFFICER SECOND LABOUR COURT NAGPUR	February 8, 1985
KOHINOOR MILLS CO LTD Vs. STATE OF MAHARASHTRA	April 4, 1985
KOKILABAI Vs. GANGADHAR S O SHIVARAM MAHAJAN	July 25, 1985
KONDIBA KASHIBA AHER Vs. STATE OF MAHARASHTRA	August 13, 1985
KRIPASHANKAR LAXMINARAYAN TRIDEVI Vs. SHIOPRASAD ALIAS SHIOPRATAP PUNACHAND THANVI	April 2, 1985
KRISHNA BABU GHADIGAOKAR Vs. STATE OF MAHARASHTRA	October 25, 1985
KRISHNA KHORE SAHAKARI DUDH UTPADAK AND PURVATHA SANGH LIMITED Vs. MOHANRAO GANPATRAO SHINDE	November 7, 1985
KRISHNA WOOLLEN MILLS PVT LTD Vs. UNION OF INDIA	May 20, 1985
KRISHNAN GOPI Vs. P S BHASKARAN COMMISSIONER OF INCOME TAX	September 19, 1985
KRUSHNA PANDURANG WANKHEDE AND SITARAM PUNJAJI WANKHEDE Vs. SITARAM PUNJAJI WANKHEDE AND KRISHNA PANDURANG WANKHEDE	October 25, 1985
KULSUMBI ABDUL HAMIDKHAN Vs. ABDUL HAMIDKHAN ANWARKHAN	January 19, 1985
KUSTA BALSU KANDNEKAR Vs. STATE OF MAHARASHTRA	September 13, 1985
L M D COSTA Vs. WATER PINTO	August 22, 1985
LALIT Vs. NAGPUR UNIVERSITY NAGPUR	April 11, 1985
LATIFDDIN SHAMSHUDDIN Vs. PANDURANG KRISHNAJI HOLE DECEASED BY LEGAL REPRESENTATIVE PURBATABAI WD/O PANDURANG HOLE	September 16, 1985
LAXMAN Vs. CENTRAL BOARD OF EXCISE AND CUSTOMS NEW DELHI	July 3, 1985
LAXMAN SADASHIV PANDRE Vs. JANABAI RAJARAMJI AMBAGADE	September 25, 1985
LAXMI Vs. SAVANTA BAPU MALI	January 31, 1985
LAXMI MOTOR SERVICE Vs. R T A GOA	March 18, 1985
LAXMI TRADERS LIMITED Vs. STATE OF MAHARASTRA	December 6, 1985
LAXMI VIJAY SALUNKHE Vs. D. S. SOMAN	December 4, 1985
LAXMIDAS N. MADHVANI Vs. MADHVANI PRIVATE LTD	August 23, 1985
LEELA DAULATRAM UTTAMCHANDANI Vs. ASSISTANT COLLECTOR OF CUSTOMS	July 18, 1985
LIYAKAT ALI KHAN, PRESIDENT, MUNICIPAL COUNCIL, HINGOLI Vs. MINISTER OF STATE FOR URBAN DEVELOPMENT, GOVT. OF MAHARASHTRA, BOMBAY	November 8, 1985
LOKENATH TOLARAM Vs. COMMISSIONER OF INCOME TAX	August 31, 1985
LOTU BANDU SONAVANE Vs. PUNDALIK NIMBA KOLI	February 19, 1985
M M C FERNANDES Vs. MORMUGAO PORT TRUST	October 21, 1985
M R F LIMITED Vs. UNION OF INDIA	July 3, 1985
M. M. C. FERNANDES, SECTION SUPERINTENDENT MORMUGAO PORT TRUST Vs. THE MORMUGAO PORT TRUST AND OTHERS	April 26, 1985
M/S UNITED INDIA INSURANCE CO. LTD. Vs. THE MUNICIPAL CORPORATION OF GR. BOMBAY	April 1, 1985
M/S. PREMIER SYNTHETICS PROCESSOR LTD. Vs. ROSHAN F. CHINOY	April 16, 1985
MADHAV KHANDERO AMBIKAR Vs. STATE OF MAHARASHTRA	November 6, 1985
MADHUKAR DIGAMBAR JOSHI Vs. MARUTI GENU SASANE	September 10, 1985
MADHUKAR SHANKAR PARBHANE Vs. ISHWARDAYAL KAVALRAM AGARWAL	January 18, 1985
MAHADEO TATU NAIK Vs. RAMAKANT ATMARAM	January 10, 1985
MAHADEO VIRUPAKSH CHIVTE Vs. TUKARAM GANPAT PAWAR	September 23, 1985
MAHARASHTRA HOUSING AND AREA DEVELOPMENT AUTHORITY Vs. MOHAN K. GANDHI	September 10, 1985
MAHARASHTRA STATE FINANCIAL CORPORATION Vs. HINDTEX ENGINEERS PVT LTD	December 3, 1985
MAHARASHTRA STATE ROAD TRANSPORT CORPORATION BOMBAY AND MAHARASHTRA STATE ROAD TRANSPORT CORPORATION Vs. MAHARASHTRA MOTOR KAMGAR FEDERATION AND PROVINCIAL RASHTRIYA MOTOR KAMGAR UNION	July 19, 1985
MAHESHKUMAR HANUMANPRASAD TIWARI AND ANOTHER Vs. R. B. RITHE, FOOD INSPECTOR AND OTHERS	July 15, 1985
MALEKA Vs. J F RIBERRO	March 28, 1985
MANDABAI RAMKRISHNA TUMSARE AND OTHERS Vs. RAMLAL HIRAMANJI HIWARKAR	September 12, 1985
MANDAKINI Vs. CHANDRASEN	September 17, 1985
MANGAL VITHAL KOYALE Vs. GOPALRAO BHIMRAO KOYALE	June 12, 1985
MANIKLAL POKHRAJ JAIN Vs. COLLECTOR OF CUSTOMS PREVENTIVE BOMBAY	February 12, 1985
MANSINGH S O SAJJUSINGH Vs. SUDHIR GANPATRAO GIRDHARI AND SUSHILA	June 12, 1985
MAOSI NAINSI JAIN Vs. STATE OF MAHARASHTRA	April 26, 1985
MEGHJI KANJI SAHA Vs. BHASKARRAO GANPATRAO WALOKAR	December 25, 1985
MILIND Vs. STATE OF MAHARASHTRA ALONGWITH INTERVENORS	September 4, 1985
MOHAMED RAFIQUE Vs. MUNICIPAL CORPORATION OF GREATER	August 14, 1985
MOHAMMAD HANIF S O SHAIKH AHMED SINCE DECEASED THOUGH LEGAL REPRESENTATIVES MARIAM BEGUM Vs. MARIAM BEGUM	January 9, 1985
MOHAMMAD SHARIF S O MOHAMMAD ISA Vs. RAISA BEGUM	July 26, 1985
MOHAMMAD UMAR S O HAJI MOHAMMAD HAJI YASIN Vs. JAHEDA BEGUM	June 26, 1985
MOHAMMAD YUSUF Vs. UNION OF INDIA	October 9, 1985
MOHANLAL KANKUCHAND SHAH SINCE DECEASED BY HIS LEGAL HEIRS Vs. SURUPCHAND GANESHMAL BHANDARI	January 31, 1985
MOHANRAO VITHALRAO GAOKWAD Vs. STATE OF MAHARASHTRA	January 30, 1985
MOTIRAM JAISINGH PAWAR Vs. STATE OF MAHARASHTRA	March 26, 1985
MUKESH Vs. VINOD	July 26, 1985
MULCHAND COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX	October 31, 1985
MUNICIPAL CORPORATION Vs. SHANKAR S O HARIBHAU JADHAV	July 23, 1985
MUNICIPAL CORPORATION AURANGABAD Vs. MOHAMMAD HUSSNUDDIN S O MOHAMMAD NAWAZ	June 27, 1985
MUNICIPAL CORPORATION OF GREATER BOMBAY Vs. THAKURDEVI SHRINIWAS KHEMRAJ	April 24, 1985
MUNICIPAL CORPORATION OF GREATER BOMBAY Vs. ANNATTE RAYMOND UTTANWALA	August 2, 1985
MUNICIPAL COUNCIL WARDHA Vs. SHANTABAI BAIS	November 26, 1985
MURLIDHAR CHINTAMAN WAGHMARE Vs. PRATIBHA MURLIDHAR WAGHMARE	October 9, 1985
MURLIDHAR JETHMAL BANG Vs. RANGANATHSINGH DIVANSINGH	September 4, 1985
N A MODY Vs. COMMISSIONER OF INCOME TAX	October 16, 1985
N K NAYAR AND DINESH HEMCHAND MEHTA Vs. STATE OF MAHARASHTRA	March 12, 1985
N R DIXIT MANAGER VEGOILS LIMITEDAND STATE OF MAHARASHTRA Vs. STATE OF MAHARASHTRA AND N R DIXIT MANAGER VEGOILS LIMITED	November 1, 1985
NAG VIDARBHA CHAMBER OF COMMERCE AND AKHIL BHARATIYA GRAHAK PANCHAYAT Vs. ADMINISTRATOR NAGPUR CITY	November 30, 1985
NAGRAJ PUKHRAJ SHETH Vs. TAHSILDAR URAN DIST RAIGAD	June 11, 1985
NAMDEO BABURAO PATIL Vs. SHOBHA NAMDEO PATIL	March 12, 1985
NANDIRAM HARIKISHANDAS MUKHI Vs. UNION OF INDIA	March 13, 1985
NANDITA B PALEKAR Vs. Y S KASBEKAR	January 25, 1985
NARAYAN Vs. STATE OF MAHARASHTRA	August 12, 1985
NARAYAN Vs. SHAMJIBHAI	July 2, 1985
NARAYAN GANPAT NAVBUDHA Vs. SK. SUBHAN SHER MOHAMMAD AND ANOTHER	September 6, 1985
NARAYAN MOTIRAM KHILNANI Vs. STATE OF MAHARASHTRA	September 16, 1985
NARAYAN RAMCHANDRA KATKAR Vs. ARJUN BHIMRAO GORE	June 10, 1985
NARESH PRAN JIVAN MEHTA Vs. STATE OF MAHARASHTRA	April 11, 1985
NATIONAL HOTEL Vs. RUKAIYABAI	February 1, 1985
NATIONAL INSURANCE CO. LTD Vs. DEEPATHUMMA	August 31, 1985
NAVINCHANDRA GANDHI Vs. PUSHPASEN KAPADIA	September 25, 1985
NEETA W/O PURANLAL NOTANI Vs. STATE OF MAHARASHTRA	January 7, 1985
NILKANTH SITARAM PATIL Vs. DHULE TALUKA DOODH UTPADAK KRISHI PURAK UDYOG SAHAKARI SANGH LTD	April 8, 1985
NIMBA BHUTA KOLI AND ONKAR TUMADU KOLI Vs. BARKU ZAMARYA BHIL AND JANGA SADA BHIL	July 3, 1985
NIRMAL KWNAR DIDDEE Vs. VARSHA NIRMAL DIDDEE	January 22, 1985
NIRMALABAI Vs. STATE OF MAHARASHTRA	January 16, 1985
NIRMALABEN DEVCHANDBHAI TANDEL Vs. UNION OF INDIA	July 2, 1985
NISHA AND OTHERS Vs. SAMRAO KESHAVRAO RAUT AND OTHERS	June 27, 1985
NISHIT M PRABHU VERLEKAR Vs. CHANDRANATH	June 18, 1985
NIVRITTI BALWANT MORE Vs. DIGAMBER RAMCHANDRA GADEKAR	January 18, 1985
NIZAMUDDIN SIDDIKBHAI TIGALA Vs. STATE OF MAHARASHTRA	July 25, 1985
OMPRAKASH BRAHAMANAND POHUJA Vs. STATE OF MAHARASHTRA	September 12, 1985
ORIENTAL F AND G INS CO LTD Vs. ALEIXO FERNANDES	April 18, 1985
OSMAN S O ABBAS SHAIKH ANDBISMILLABI Vs. BISMILLABI	May 2, 1985
P G BHAVNANI Vs. C L PATIL	July 3, 1985
P T ABRAHAM Vs. UNION OF INDIA	January 7, 1985
P.R. SHENDULEKAR Vs. SETTLEMENT COMMISSIONER AND DIRECTOR OF LAND RECORDS	July 22, 1985
PADAMCHAND JABBARCHAND KOTHARI Vs. STATE OF MAHARASHTRA	June 13, 1985
PANDURANG CHIMAJI AGALE Vs. NEW INDIA LIFE INSURANCE COMPANY	October 3, 1985
PARSOTTAMLAL BANWARILAL AGRAWAL Vs. STATE OF MAHARASHTRA	November 3, 1985
PARSU HANMA DHENGE Vs. JAY HIND V K S SEVA SANSTHA	December 12, 1985
PATEL ALUMINIUM PVT LIMITED Vs. K M TAWADIA MISS INCOME TAX OFFICER	December 12, 1985
POLYSET CORPORATION Vs. COLLECTOR OF CUSTOMS BOMBAY	January 22, 1985
PRABHAKAR Vs. ANITA ALIAS VATSALA AND ANOTHER	October 24, 1985
PRABHAKAR BALAJI PATIL Vs. STATE OF MAHARASHTRA	March 24, 1985
PRABHAKAR DATTATRAYA GUNE AND A RAMKRISHNA KALLURAYA AND V R PADALKAR AND V N KOULGI AND S D JAMDAR AND Vs. UNION OF INDIA	December 23, 1985
PRABHAKAR PANDURANG SANZGIRI Vs. STATE OF MAHARASHTRA	December 2, 1985
PRABHAKAR S O TATYARAO MANGULKAR Vs. SURESH S O KISHANRAO TAKALKAR	June 10, 1985
PRABHAKAR TANBAJI ROKDE Vs. STATE OF MAHARASHTRA	June 19, 1985
PRABHAKAR TATYARAO MANGALKAR Vs. SURESH KISHANRAO TAKALKAR	May 10, 1985
PRABHAVATI HARISCHANDRA AVATADE Vs. HARISCHANDRA TUKARAM AWATADE	August 16, 1985
PRABHU BHAU PAWAR Vs. STATE OF MAHARASHTRA	March 28, 1985
PRABHULAL CHHAGANLAL KOTHARI Vs. CHANDRAKANT S DOSHI	November 5, 1985
PRADEEP BHUPATRAI VASA Vs. BOMBAY BUILDERS PRIVATE LIMITED	December 18, 1985
PRALHAD EKNATH FULKARI Vs. RAMKRISHNA TUKARAMJI DHAGE	October 1, 1985
PRAMATH CO OP HOUSING SOC LTD Vs. SHAH KHIVANSARA AND ASSOCIATES	December 20, 1985
PRATAP JEEVANLAL JADHAV Vs. STATE OF MAHARASHTRA	November 30, 1985
PRATIBHA CO OP HOUSING SOC LIMITED Vs. D M SUKHTANKAR	October 28, 1985
PRAYAGBAI BASLING KANTHALE Vs. BASLING TUKARAM KANTHALE	August 19, 1985
PRESIDENT UNION OF INDIA NEW DELHI Vs. SADASHIV	January 7, 1985
PRESIDENT, AGRICULTURAL PRODUCE MARKET COMMITTEE, TUMSAR Vs. MURARI KAPURCHAND YADAV	August 1, 1985
PRITHIVIRAJ PANNALAL SACHADEVA Vs. DHULIA MOTOR OWERS CO OP CONSUMERS STORES LTD	October 28, 1985
PRITHVICHAND RAMCHAND SABLOK Vs. S Y SHINDE	January 16, 1985
PUSHPABEN NARAYAN RATHOD Vs. UTTAMCHAND BUURMAL NAHAR	April 4, 1985
R K SYNTHETICS & FIBRES PVT LTD Vs. UNION OF INDIA	December 3, 1985
R N LOTLIKAR Vs. KASHINATH GHANASHYAM SINAI KAKODKAR	July 18, 1985
R R GAVIT Vs. SHERBANOO HASAN DAYA	November 1, 1985
R.P. NATH, PRINCIPAL, DR. AMBEDKAR COLLEGE OF COMMERCE AND ECONOMICS, BOMBAY Vs. PROF. N.K. MINOCHER HOMJI AND ANOTHER	February 27, 1985
RADHIKABAI WIDOW OF LAXMANRAO WANJARI Vs. JANBA S O KISNA GOWARI	July 5, 1985
RAGHUNATH ALIAS ASHOK NANA PATIL Vs. NANA RAMA PATIL	September 23, 1985
RAGHUNATH EKNATH HIVALE Vs. SHARDABAI KARBHARI AND MANJULABAI YASHWANT MEDHE	December 3, 1985
RAHIMBI Vs. MOHAMMED RAHIMKHAN	February 28, 1985
RAJA BAHADUR MOTILAL POONA MILLS LTD Vs. GIRNI KAMGAR SANGHATANA	March 6, 1985
RAJABAI Vs. BHIMRAO RAVAJI EKHANDE AND OTHER	July 3, 1985
RAJARAM GANPAT PAWAR Vs. GOVIND NARAYAN KONDALKAR	April 9, 1985
RAJENDRA SADASHIV RASAL Vs. STATE OF MAHARASHTRA	November 11, 1985
RAJKUMAR KISHANCHAND PAHUJA Vs. STATE OF MAHARASHTRA	September 23, 1985
RAMAKANT SHIVGOPAL SHUKLA Vs. KRISHNA KUMAR SHIVGOPAL SHUKLA	November 18, 1985
RAMAVATI DEVI RAMSURAT YADEV Vs. COMMISSIONER OF POLICE	March 27, 1985
RAMBHAU S O RAJARAM MAHURE Vs. STATE OF MAHARASHTRA	April 17, 1985
RAMCHANDRA ABA RAUT Vs. SUMAN RAMCHANDRA RAUT	September 3, 1985
RAMCHANDRA AMBAJI GITE Vs. MADHUKAR VINAYAK LIMAYE	December 3, 1985
RAMCHANDRA NAGOJI BONDRE Vs. SHRI MANGALESHWAR MAHARAJ SANSTHAN	August 28, 1985
RAMCHANDRA PANDURANG KUMBHAR AND OTHERS Vs. STATE OF MAHARASHTRA	December 6, 1985
RAMESH CHHOTALAL DOSHI Vs. UNION OF INDIA	August 29, 1985
RAMESH GANPAT GHANEKAR Vs. R D TYAGI COMMISSIONER OF POLICE	December 5, 1985
RAMESH H JADHWANI AND SAVITA RAMESH JADHWANI Vs. SAVITA RAMESH JADHWANI AND RAMESH H JADHWANI	September 17, 1985
RAMESH RAMCHANDRA PAHAPALKAR Vs. STATE OF MAHARASHTRA AND ANOTHER	October 17, 1985
RAMJIBHAI POTIYABHAI MAHALA Vs. SITARAM JIVYABHAI GAVLI	April 2, 1985
RAMPYARI SURAJBALI SINCE DECD Vs. K C BORKAR	November 1, 1985
RANGANATH S O NARSINGRAO HAJARE Vs. DHONDUBAI	July 16, 1985
RAO AND CO Vs. A O D E T OFFICE PANAJI	July 9, 1985
RASHTRIYA MILL MAZDOOR SANGH Vs. R N GAWANDE INDUSTRIAL TRIBUNAL AND PRESIDENT INDUSTRIAL COURT	February 28, 1985
RATANLAL CHANDIPRASAD JALAN Vs. RANIRAM DARKHAN	October 18, 1985
RAZA ALI GULAM HUSSAIN ZABOLI OF BOMBAY Vs. RATILAL AMRITLAL SHAH OF BOMBAY	September 19, 1985
RAZIA PATEL Vs. STATE OF MAHARASHTRA	December 5, 1985
RICHARDSON AND CRUDDAS LIMITED Vs. COMMISSIONER OF INCOME TAX	October 31, 1985
ROCHE/ANGLO-FRENCH EMPLOYEES UNION Vs. P B BANNE	July 1, 1985
ROHINTON P DARUWALLA Vs. DEPUTY COMMISSIONER OF LABOUR CONCILIATION	January 18, 1985
ROSHAN PORUS MISTRY Vs. STATE OF MAHARASHTRA	November 8, 1985
RUSTOM SHERIAR TIRANDAZ Vs. MANOHAR GAJANAN JOSHI	October 24, 1985
S ABDUL CADER Vs. UNION OF INDIA	March 18, 1985
S B DESHMUKH CHIEF REGIONAL MANAGER STATE BANK OF INDIA NAGPUR AND YASHA PEST CONTROL Vs. STATE OF MAHARASHTRA	September 11, 1985
S C ROY Vs. KANTILAL NANCHAND AND CO	July 22, 1985
S S MIRANDA LTD Vs. UNION OF INDIA	April 24, 1985
S.H. PANDE Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY	September 9, 1985
SAH AND SANGHI, BOMBAY, AND ANOTHER Vs. EMPLOYEES STATE INSURANCE CORPORATION	July 31, 1985
SAHNEY KIRKWOOD PVT. LTD. Vs. B.G. KONDKAR	April 15, 1985
SANGEETA PRINTS Vs. HEMAL PRINTS	June 6, 1985
SANGEETA PRINTS Vs. HEMAL PRINTS	March 8, 1985
SANTANA FURTADO DIAS Vs. UTTAM TARI	January 24, 1985
SANTOSH Vs. GOPAL P. CHOUDHARI	September 6, 1985
SANTOSH PUNDLIK MADANKAR Vs. RAMDAS MAHADEORAO WAGHE	April 24, 1985
SANTOSH SHENKARSINGH PERDESHI AND ANOTHER Vs. THANE MUNICIPAL CORPORATION AND ANOTHER	March 1, 1985
SANTU JOTI LAMDADE Vs. DAMODAR NARAYAN JAMNIS	March 29, 1985
SARBHANSINGH NUKUMSINGH KEER Vs. HUSSEIN KHAN KADARNAWAZ KHAN	November 5, 1985
SARDAR MOHAN SINGH AHLUWALIA Vs. MAITRI PARK CO OP HOUSING SOC LTD	November 3, 1985
SARDAR MOHAN SINGH AHLUWALIA Vs. MAITRI PARK CO OP HOUSING SOCIETY LIMITED	November 8, 1985
SARITA Vs. DEAN GOVT MEDICAL COLLEGE NAGPUR	April 18, 1985
SARJU INTERNATIONAL BOMBAY Vs. UNION OF INDIA	April 8, 1985
SATARIO ANTHONY AZARDEO Vs. STATE OF MAHARASHTRA	December 3, 1985
SAU ANASUYABAI Vs. TRYMBAK BALWANT RAKSHE	February 27, 1985
SAYYED AHMED SAYYED MANSOOR PATHAN Vs. COMMISSIONER OF POLICE, AND OTHERS	September 12, 1985
SECURITY & PERSONNEL SERVICES PVT. LTD. AND ANR. Vs. THE STATE OF MAHARASHTRA AND ANR.	July 11, 1985
SHAH BABUBHAI ALIAS GANGOLI DEVJI Vs. PARKASH RATANSEY MERCHAND	February 18, 1985
SHAH ENTERPRISES Vs. UNION OF INDIA	February 14, 1985
SHAH JAGGANATH SHIVLAL Vs. INCOME TAX OFFICER NAGPUR	August 22, 1985
SHAHAJI VISHNU LOKHANDE Vs. M.P. MIRGALI	April 24, 1985
SHAHNAZ BANO Vs. BABBU KHAN S O NANHEKHAN PATHAN	August 22, 1985
SHAIKH ABDUL S O MAULASAHEB Vs. STATE OF MAHARASHTRA	June 13, 1985
SHAKUNTALA Vs. SHANKER	September 25, 1985
SHANAZBI Vs. MOHD SHAFI	August 19, 1985
SHANKAR GANPATI TAMBVEKAR Vs. RANGARAO ABAJI	November 28, 1985
SHANTABAI SAITWAL Vs. JINDAS BABURAO SAITWAL	August 7, 1985
SHANTARAM KESHAV BHIRODKAR Vs. POPATLAL BHARMAL SHAH	August 1, 1985
SHANTINATH BABURAO CHAUGULE Vs. UNION OF INDIA	July 26, 1985
SHARAD L PATEL Vs. CHACKO K J	July 17, 1985
SHARAD S O SIMON SONTAKEY Vs. STATE OF MAHARASHTRA	January 10, 1985
SHARDA SITARAM WAGHMARE Vs. STATE OF MAHARASHTRA	April 10, 1985
SHASHIDHAR KORGA SHETTY Vs. D S SOMAN COMMISSIONER OF POLICE GREATER BOMBAY	September 3, 1985
SHAUKAT MOHAMMAD SHIKALGAR Vs. STATE OF MAHARASHTRA	August 7, 1985
SHENDURNAL SAHAKARI KHAREDI VIKRI GINNING PRESSING SOC LTD Vs. NARAYAN PUNDALIK SONAR	July 9, 1985
SHESHRAO S O RAGHOBA SURYAWANSHI AND MAROTRAO S O GANPATRAO AMRUTKAR AND SOMNATH S O LAXMANRAO MADESHWAR Vs. SONCHAND S O SOBHAGMALJI DARDA	August 7, 1985
SHIVAJI GANPATI PATIL Vs. SAWANT	February 22, 1985
SHIVAJI RAGHUNATH GAIKWAD Vs. JIJABAI SHIVAJI GAIKWAD	August 9, 1985
SHIVSINGH S O KALUSINGH JONWAL Vs. MARATHWADA UNIVERSITY AURANGABAD	November 7, 1985
SHREE VYANKATESH COLLECTOR STAFF CO-OPERATIVE HOUSING SOCIETY LTD. Vs. RAMCHAND BAPURAO GULHANE	November 5, 1985
SHRI SHIVAJI AGRICULTURAL COLLEGE, AMRAVATI Vs. MUKHTYAR AHMED S/O HAJI MIAN SHEIKH	September 27, 1985
SHRIKANT KRISHNA SHANBHAG AND ORS. Vs. KANHAYALAL BIHARILAL KAYASTHA AND ORS.	February 6, 1985
SHRIKANT MALLAPPA ULEGADI Vs. GRAM PANCHAYAT AT MOUJE KADGAON	September 24, 1985
SHRIKRISHNA Vs. SHRIPAD	April 10, 1985
SHRIRAM DAGDULAL Vs. COMMISSIONER OF INCOME TAX	August 29, 1985
SHRIYASKUMAR S O CHHABILAL JAIN Vs. LAXMAN S O KOTHIRAM KHODANKAR	August 30, 1985
SHYAM MOTANDAS KUKREJA Vs. STATE OF MAHARASHTRA AND ANR.	December 5, 1985
SHYAMSUNDER Vs. PRESIDING OFFICER LABOUR COURT AMRAVATI	October 28, 1985
SIRAJ MAQBOOL Vs. HAROLD PINTO	October 23, 1985
SITA J. SIPPY Vs. ARUN BHATIA	January 14, 1985
SITARAM EKNATH GALATE Vs. STATE OF MAHARASHTRA	June 10, 1985
SITARAM S O NARAYAN VYAWAHARE AND CHIEF EXECUTIVE OFFICER ZILLA PARISHAD NANDED Vs. CHIEF EXECUTIVE OFFICER ZILLA PARISHAD NANDED AND SITARAM S O NARAYAN VYAWAHARE	January 14, 1985
SK SANDU SK NATHU Vs. PRIJADE IQBALUDDIN ZIAUDDIN	January 11, 1985
SMT. JANKIBAI RAMCHANDRA NIMKAR Vs. VISHWANATH BALKRISHNA GHAISAS AND OTHERS	October 24, 1985
SOMA Vs. STATE OF MAHARASHTRA	November 10, 1985
SOPAN NAMDEO HADKE Vs. STATE OF MAHARASHTRA	February 4, 1985
SRI RAMANUJ KINNU AND 15 ORS. Vs. M/S. INDIAN STEEL CORPN. AND ANR.	September 30, 1985
SRINIVAS RAMNATH KAMAT BAMBOLKAR Vs. UNION OF INDIA	March 21, 1985
STARLITE CORPORATION BOMBAY Vs. UNION OF INDIA	December 10, 1985
STATE Vs. RANJEET CONSTRUCTION	August 7, 1985
STATE BANK OF INDIA Vs. JAVED TEXTILES	July 30, 1985
STATE OF MAHARASHTRA Vs. AHMED SAYEED KHAN	July 10, 1985
STATE OF MAHARASHTRA Vs. P C TATYAJI	June 28, 1985
STATE OF MAHARASHTRA Vs. KALURAM JANARDHAN BARNE	August 12, 1985
STATE OF MAHARASHTRA Vs. SHRIMANT GOVINDRAO NARAYANRAO GHORPADE	January 15, 1985
STATE OF MAHARASHTRA Vs. ABDUL GAFFOR ABLIUDIL KARIM	March 1, 1985
STATE OF MAHARASHTRA Vs. VITHAL PANDURANG BHAGAT	March 8, 1985
STATE OF MAHARASHTRA Vs. BHARAT	April 18, 1985
STATE OF MAHARASHTRA Vs. TIRATH SINGH SAUDAGAR SINGH KHANUJA	December 9, 1985
STATE OF MAHARASHTRA Vs. VISHRAM AND OTHERS	December 3, 1985
STATE OF MAHARASHTRA Vs. GANESH THONDICULUM VENKATRAMAN, PROPRIETOR OF GANESH ENTERPRISES	October 11, 1985
STATE OF MAHARASHTRA AND OTHERS Vs. OMPRAKASH JAIGOPAL MEHRA AND OTHERS	July 9, 1985
STATE OF MAHARASHTRA THROUGH GOPALRAO DIGAMBARAO PATHAK, FOOD INSPECTOR, AURANGABAD Vs. BABAN LINGANNA GAVLI	May 2, 1985
STRH FIBRES INDIA LIMITED Vs. SHARAD DUDHAT	April 16, 1985
SUBHADA KUSUMKAR SABNIS Vs. UNION OF INDIA	December 3, 1985
SUDHAKAR BHAGWAN KAMBLI Vs. STATE OF MAHARASHTRA	July 26, 1985
SUDHAKAR GOVINDRAO DESHPANDE Vs. STATE OF MAHARASHTRA	April 24, 1985
SUDHAKAR VINAYAK JOSHI Vs. SULABHA SUDHAKAR JOSHI	April 11, 1985
SUHAS YESHWANT SAWANT Vs. ASSISTANT COMMISSIONER OF POLICE	August 16, 1985
SULEKHA SANDIP PARIKH Vs. NADKARNI S N	June 27, 1985
SUMESHCHANDRA KAILASHCHANDRA AND CO Vs. STATE OF MAHARASHTRA	July 22, 1985
SUNDERABAI SOPAN LOKHANDE Vs. RAMPIARIBAI SURAJPRASAD AND OTHERS	July 19, 1985
SUNIL ISHWARLAL DAMANIA Vs. SHIVPRASAD RUNGTA	February 11, 1985
SUREN CHANDRAKANT. SHAH Vs. RITA SUREN SHAH	February 19, 1985
SURENDRASINGH B SAUD Vs. STATE OF MAHARASHTRA	July 3, 1985
SURESH DINKAR CHOUGULE Vs. RANGARAO ABAJI	November 28, 1985
SURESH S O BUDHARMAL KALLANI AND MADAN TIKAMDAS RAHEJA Vs. STATE OF MAHARASHTRA	August 22, 1985
SURYAKANT VISHVANATH KAMBLE Vs. BABULAL VISHWANATH VETAL	February 13, 1985
SURYAKANT WALCHAND SHAH AND UDAY KRISHNARAO GHATAGE Vs. SHAHANAVAZ HANIFSAHEB BHOKARE AND A HAMID HANIFSAHEB BHOKARE	October 18, 1985
SURYAKANT YESHWANT SARNAIK AND ANOTHER Vs. THE COMPETENT AUTHORITY AND OTHERS	September 5, 1985
SUSHILA B. SAJNANI Vs. RANJIT KUMAR SARKAR	January 28, 1985
SUWIDHI ENTERPRISES Vs. UNION OF INDIA	February 19, 1985
SWARAN S. AHUJA Vs. UNION OF INDIA	November 4, 1985
T KHEMCHAND TEJOOMAL Vs. COMMISSIONER OF INCOME TAX	September 12, 1985
T L FERNANDES Vs. S T A TRIBUNAL	April 23, 1985
TANTRIK SHIKSHAN KARMACHARI GRUHA NIRMAN SAHAKARI SANSTHA NAGPUR Vs. SHANKAR S O TULSHIRAM KAMBLE	October 4, 1985
TEDDINGTON CHEMICAL KAMGAR SANGH Vs. MAHARASHTRA GENERAL KAMGAR UNION	March 21, 1985
THEODOSIO LUCIANO FERNANDES Vs. JAGDISB SAGAR	April 23, 1985
TRANSPORT AND DOCK WORKERS UNION Vs. FOOD CORPORATION OF INDIAN FCI	October 17, 1985
TRI-SURE INDIA LTD Vs. A F FERGUSON AND CO	October 24, 1985
TRIMBAK DHONDO BHADSAVALE Vs. JANKIBAI BHARGAV MULAY	October 4, 1985
UBAIDULLA ABDUL AZIZ FARID Vs. SHARAFUDDIN ABDUL FAKIH	November 7, 1985
UJWALA Vs. UDAY	December 24, 1985
UKLYA S O FAKRIYA Vs. STATE OF MAHARASHTRA	July 23, 1985
UNION BANK OF INDIA Vs. ARVIND N MAFATLAL TRUSTEE OF SETH HEMANT BHAGUBHAI TRUST	June 3, 1985
UNION OF INDIA Vs. V H PATEL AND CO	March 19, 1985
UNION OF INDIA Vs. P RIPALKUMAR AND CO BOMBAY	February 19, 1985
UNION OF INDIA Vs. MORARJI GOCULDAS SPG WVG CO LTD	January 15, 1985
UNION OF INDIA Vs. CENTURY SPG AND MFG CO LTD	July 1, 1985
UNION OF INDIA Vs. PUNDALIK MANIKRAO WAGHMARE	July 4, 1985
UNION OF INDIA Vs. MARIA OLIVIA CARVALHO	July 16, 1985
UNION OF INDIA Vs. AJAY COTTON LIMITED	December 18, 1985
UNITED WESTERN BANK LTD Vs. SUDHAKARRAO DHONDIRAM PANDHARIKAR	August 30, 1985
URMILABEN ISHVERLAL NAIK Vs. DIRECTOR OF EDUCATION	March 8, 1985
UTTAM NARAYAN AOVAL Vs. STATE OF MAHARASHTRA	July 9, 1985
V S KARANDIKAR AND SONS Vs. GIRDHARILAL GOKULDAS SHAH	July 8, 1985
VANESSA FERNANDES Vs. FRANCISCO FERNANDES	April 12, 1985
VASANT AMBADAS HANCHATE Vs. STATE OF MAHARASHTRA	June 28, 1985
VASANT NARAYAN PIHULKAR Vs. SUMANBAI LAXMAN MAIRAL AND OTHERS	October 9, 1985
VASANT SHRIPAD KUMBHOJKAR Vs. STATE OF MAHARASHTRA & ANOTHER	July 3, 1985
VEGETABLE VITAMIN FOODS COMPANY PVT LTD Vs. PRESIDING OFFICER LABOUR COURT	July 15, 1985
VENKATRAMAN SAMBAMURTHY Vs. UNION OF INDIA	October 3, 1985
VERONICA CAITANINHO D SOUZA Vs. UNION OF INDIA	November 27, 1985
VICTOR MARION JOSO PACS Vs. DIRECTOR, ANIMAL HUSBANDRY AND VETERINARY SERVICES, GOA DAMAN AND DIU	March 5, 1985
VIDARBHA ENGINEERING INDUSTRY Vs. MEMBER INDUSTRIAL COURT	July 30, 1985
VIDARBHA NAGARPALIKA PARISHAD AND MUNICIPAL COUNCIL MURTIZAPUR Vs. GOVERNOR OF THE STATE OF MAHARASHTRA AND STATE OF MAHARASHTRA	July 22, 1985
VIDYA SHIVDAYAL KHURANA Vs. COMMISSIONER OF POLICE AND ANOTHER	April 1, 1985
VIJAY S O SHRICHAND DAULATANI Vs. STATE OF MAHARASHTRA	February 4, 1985
VIJAY TRIMBAK KULKARNI Vs. VASUDHA VIJAY KULKARNI	September 10, 1985
VIJAYA MANOHAR ARBAT Vs. KASHIRAO RAJARAM SAWAI	October 11, 1985
VILLAGERS OF MADKIJAMB Vs. GOVERNMENT OF MAHARASHTRA AND ANOTHER	September 5, 1985
VINAYAK RAMBHAU WAGHMARE AND RAMESH VISHWANATH JADHAV AND MAHADEV VITHAL KAWADE Vs. STATE OF MAHARASHTRA	August 30, 1985
VINAYAK RAMCHANDRA SAKHALKAR Vs. D RAMCHANDRAN COMMISSIONER OF POLICE THANE	April 4, 1985
VINAYAK S O RAMCHANDRA SUDAME Vs. STATE OF MAHARASHTRA	February 21, 1985
VINAYAKAPPA Vs. DULICHAND	August 9, 1985
VINAYEK BABURAO SHINDE Vs. S.R. SHINDE, MEMBER INDUSTRIAL COURT, THANE	April 9, 1985
VISHNU SIDESHWAR GODBOLE Vs. SHURMAL RATANJI OSWAL	November 1, 1985
VISHWANATH LINGAYYA DHANALKOTWAR Vs. P. MADHUSUDAN NAIDU AND ANOTHER	October 31, 1985
VITRO PHARMA PRODUCTS CO. LTD. Vs. R.N. GANDHI & ORS.	December 5, 1985
VIVEK ISHWAR HEBBAR Vs. DEAN GOA MEDICAL COLLEGE	August 16, 1985
VIWAKAR GANESH JOSHI Vs. YADHESHWAR BABURAO JOSHI	October 10, 1985
VYAPARI ASSOCIATION SHIRPUR Vs. STATE OF MAHARASHTRA	July 11, 1985
WAMAN BARSU GAJRE Vs. COLLECTOR OF JALGAON	November 29, 1985
WATSALBAI WIFE OF KOTHIRAM PARATE Vs. SHRIPAT PARASRAM GAIKWAD	October 7, 1985
YASHWANT SAHAKARI SAKHAR KARKHANE LIMITED Vs. UNION OF INDIA	June 18, 1985
YASIN IMAMBHAI SHAIKH Vs. HAJARABI	October 21, 1985

Year 1985 of HIGH COURT OF BOMBAY

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