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A HAMI BROTHERS Vs. HAMI AND CO
|
August 9, 1984 |
|
ABBAS GABBUJI LAKADAWALA AND ANOTHER Vs. DR. A.T. KAMDAR
|
November 15, 1984 |
|
ABDUL JABBAR Vs. JUMANKHAN S O MOHAMED HASSAN KHAN
|
August 23, 1984 |
|
ABDUL JABBAR IBRAHIM Vs. SERKOP BUILDERS
|
December 17, 1984 |
|
ABDUL KAYYUM Vs. SULTANA BEGUM & ORS.
|
August 2, 1984 |
|
ABDUL SATTAR JALALSHEN Vs. DULHANBAI ANWARKHAN PATHAN
|
April 23, 1984 |
|
ABHAY Vs. STATE OF MAHARASHTRA
|
January 27, 1984 |
|
ABID HUSSAIN ABEDINI Vs. SHEIKH AHMED SHEIKH SAYED
|
November 14, 1984 |
|
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. BUCKAU WOLF NEW INDIA ENGINEERING WORKS LIMITED
|
August 22, 1984 |
|
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. HARI CHAND KAPOOR G S AND SONS
|
September 6, 1984 |
|
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. CENTRAL BANK OF INDIA
|
February 17, 1984 |
|
ADDITIONAL COMMISSIONER OF INCOME-TAX LUCKNOW Vs. G S HARI CHAND KAPOOR AND SONS
|
September 6, 1984 |
|
ADDL COMMISSIONER OF INCOME TAX BOMBAY Vs. JUPITER GENERAL INSURANCE COMPANY LIMITED BOMBAY
|
February 2, 1984 |
|
ADITYA Vs. CENTRAL BOARD OF DIRECT TAXES
|
November 6, 1984 |
|
ADVANI OERLIKON LTD Vs. UNION OF INDIA
|
January 24, 1984 |
|
ADVANI OERLIKON P LTD Vs. COMMISSIONER OF INCOME TAX
|
January 31, 1984 |
|
AGRICULTURAL PRODUCE MARKET COMMITTEEYAVATMAL Vs. DIVISIONAL JONIT REGISTRARCO-OPERTIVE SOCIEITESAMRAVATI
|
January 10, 1984 |
|
AHMEDNAGAR ZILLA SHET MAJOOR UNION Vs. STATE OF MAHARASHTRA
|
September 20, 1984 |
|
AJANTA TRAVELS Vs. TAYEBALI ALIBHAI PETIWALA
|
February 9, 1984 |
|
AJIT Vs. GENERAL MANAGER BEST UNDERTAKING
|
October 11, 1984 |
|
ALL INDIA HANDLOOM FABRICS MARKETING CO OP SOC LTD Vs. PRITAM SINGH
|
August 27, 1984 |
|
ALWYN MICHAEL CASTELLINO Vs. HOME SECRETARY MANTRALAYA
|
December 21, 1984 |
|
AMARTARA LIMITED BOMBAY Vs. UNION OF INDIA
|
February 27, 1984 |
|
AMBADAS RAMCHANDRA PACHPOR Vs. STATEOF MAHARASHTRA
|
March 6, 1984 |
|
AMBIABAL K KILLEDER Vs. KISAN RAMCHANDRA NAIR
|
January 27, 1984 |
|
AMRIT GANPAT SHINDE Vs. MAROTI AMRITRAO SHINDE
|
January 13, 1984 |
|
AMRITLAL CHUNILAL KATARIYA Vs. MAHARASHTRA STATE TRANSPORT
|
November 22, 1984 |
|
ANGELO CASSIANO DAS NEVESE SOUZA Vs. ADELAIDE BLANDINA EUFEMIA RIBEIRO
|
August 30, 1984 |
|
ANIL Vs. DEAN GOVT MEDICAL COLLEGE NAGPUR
|
July 19, 1984 |
|
ANITA M BARRETO Vs. ABDUL WAHID SANAULLAH
|
September 18, 1984 |
|
ANNAPURNA Vs. SAMADHAN PUNDLIK
|
June 15, 1984 |
|
ANTUBHAI RUGNATH DOSHI AND ANOTHER Vs. KUSUM LATA MITAL, ADDITIONAL SECRETARY TO GOVERNMENT OF INDIA AND OTHERS
|
September 6, 1984 |
|
ARJUNDAS JAMNADAS Vs. PYARELAL BINDESARI PD
|
April 5, 1984 |
|
ARUN S MEHER Vs. M A TWIGG CWT
|
July 12, 1984 |
|
ARUN VASANT AGASHE Vs. STATE OF MAHARASHTRA
|
April 16, 1984 |
|
ARVIND NARHAR WAGH Vs. CHINTAMAN GANESH KHIRE
|
July 9, 1984 |
|
ASHOK JANARDAN SIMANT AND ANR. Vs. MAHARASHTRA STATE ROAD TRANS. CORPN. AND ORS.
|
August 6, 1984 |
|
ASHOK LEYLAND LIMITED Vs. UNION OF INDIA
|
April 4, 1984 |
|
ASIAN PAINTS INDIA LTD Vs. UNION OF INDIA
|
October 5, 1984 |
|
ATMARAM SUKHDEORAO PATIL Vs. STATE OF MAHARASHTRA
|
June 13, 1984 |
|
AUTOMOTIVE REFRIGERATION CO Vs. STATE OF MAHARASHTRA
|
December 5, 1984 |
|
AYABAI ALEAS JIJI Vs. STATE OF MAHARASHTRA
|
March 9, 1984 |
|
AYODHYABAI KRISHNA GAIKWAD Vs. GOKUL ANNA DEOKAR
|
January 30, 1984 |
|
B K PAPER MILLS PVT LTD Vs. UNION OF INDIA
|
September 18, 1984 |
|
B S HEBBAR ASSISTANT COLLECTOR OF CUSTOMS P R AND I NEW CUSTOMS HOUSE BOMBAY Vs. JOLLY JOHN
|
June 22, 1984 |
|
BABANRAO SHANKARRAO CHAVAN Vs. CHANDRASHEKHAR RAMCHANDRA SHINDE
|
March 16, 1984 |
|
BABASAHEB TUKARAM NALE Vs. SUBHEDAR TUKARAM PHADTARE
|
December 19, 1984 |
|
BABOOBHAI PATEL AND CO Vs. UNION OF INDIA
|
February 27, 1984 |
|
BABU SADASHIV JADHAV Vs. STATE OF MAHARASHTRA
|
April 9, 1984 |
|
BABURAO RAVJI BANSODE Vs. STATE OF MAHARASHTRA
|
April 11, 1984 |
|
BADIANI L P Vs. COMMISSIONER OF INCOME TAX
|
September 3, 1984 |
|
BAJIRAO TUKARAM MANAV Vs. ADMINISTRATIVE OFFICER
|
October 30, 1984 |
|
BALA @ VIJAY Vs. VIJAYA
|
February 1, 1984 |
|
BALAKRISHNA TINDAL Vs. INDABRATOR LIMITED
|
September 3, 1984 |
|
BALIRAM GANPAT JANVILKAR Vs. STATE OF MAHARASHTRA
|
August 27, 1984 |
|
BANKESHWARDHAN K DUBEY Vs. NEW STANDARD ENGINEERING COMPANY LIMITED
|
June 14, 1984 |
|
BAYABAI Vs. MUKUND AND ANOTHER
|
June 11, 1984 |
|
BENISHAM Vs. MAHADEO
|
April 1, 1984 |
|
BENNET COLEMAN AND COMPANY LIMITED Vs. DAMLE V P THIRD ITO
|
November 7, 1984 |
|
BEST, KAMGAR UNION Vs. BOMBAY ELECTRIC SUPPLY AND TRANSPORT UNDERTAKING
|
August 16, 1984 |
|
BHAGIRTHI BAI Vs. RAMRAO KADAJI WARPADE AND ANOTHER
|
December 17, 1984 |
|
BHAGU Vs. SUNDERLAL
|
July 25, 1984 |
|
BHANGRE PURSHOTAM AND Vs. STATE OF MAHARASHTRA
|
June 18, 1984 |
|
BHANSIDHAR GANESH RAM BHAIYYALAL Vs. MUNICIPAL COUNCIL DEOLI
|
February 18, 1984 |
|
BHARAT PETROLEUM CORPORATION LIMITED Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY
|
March 15, 1984 |
|
BHASKAR PANDIT KADAM Vs. STATE OF MAHARASHTRA
|
July 23, 1984 |
|
BHIKAN Vs. SUBHADARABAI AND ANOTHER
|
October 29, 1984 |
|
BHIWA Y MULAM Vs. INDABRATOR LIMITED
|
September 3, 1984 |
|
BHOJUMAL DHANUMAL KUNDAL Vs. SHIRPUR WARWADE MUNICIPAL COUNCIL SHIRPUR
|
April 9, 1984 |
|
BIRLA CONSULTANTS LIMITED Vs. CENTRAL BOARD OF DIRECT TAXES
|
August 8, 1984 |
|
BIRUSINGH RATANSINGH Vs. VESAVA KOLI SAHAKARI VAHATUK
|
February 1, 1984 |
|
BLAZE ADVERTISING PVT. LTD Vs. BLAZE ADVERTISING
|
March 19, 1984 |
|
BOARD OF TRUSTEES MORMUGAO PORT Vs. CHOWGULE AND CO PVT LTD
|
March 23, 1984 |
|
BOARD OF TRUSTEES OF THE PORT OF BOMBAY Vs. KANUDIA ENTERPRISES
|
March 27, 1984 |
|
BROOKE BOND INDIA LIMITED Vs. D M GANDHI
|
January 12, 1984 |
|
BUDHA DATTU UMAVANE Vs. STATE OF MAHARASHTRA
|
September 6, 1984 |
|
C N BHASKARAN Vs. S A PATIL PRESIDING OFFICER LABOUR COURT BOMBAY
|
January 24, 1984 |
|
CANARA MOTOR AND GENERAL INSURANCE CO LIMITED Vs. ABDUL HAMID KHAN SAHEB
|
April 26, 1984 |
|
CENTRAL BANK OF INDIA Vs. INDIAN LIGHT GAUGE METAL PRODUCTS PVT LTD
|
June 26, 1984 |
|
CHAKOR Vs. PRERNA AND OTHERS
|
June 27, 1984 |
|
CHAKOR MAGANLAL Vs. PRERANA
|
June 19, 1984 |
|
CHANDAR DAYALDAS SINDHI Vs. M W CHITALE DY COMMISSIONER OF POLICE ZONE II KALYAN
|
June 18, 1984 |
|
CHANDRABHAN Vs. STATE OF MAHARASHTRA
|
October 29, 1984 |
|
CHANDRAKANT GOVINDRAO SHINDE AND BALAJI NARASAPPA PEDRAM Vs. NALIAMMABAI NARSAPPA PADRAM AND CHANDRAKANT GOVINDRAO SHINDE
|
July 20, 1984 |
|
CHANDRAKUMAR Vs. SHAILENDRAKUMAR AND ANR.
|
September 24, 1984 |
|
CHARANDAS Vs. NARMADA AND OTHERS
|
June 11, 1984 |
|
CHARITY COMMISSIONER MAHARASHTRA STATE BOMBAY Vs. RAHANDRASIGH ANANDRAO JADHAO
|
July 27, 1984 |
|
CHAWARE OIL INDUSTRIES KARANJA Vs. STATE OF MAHARASHTRA
|
February 23, 1984 |
|
CHHAYA ANKUSH SINGAN Vs. ASHOK NARAYAN MORE
|
November 16, 1984 |
|
CHHEDI LAL NANDAI Vs. REGIONAL DIRECTOR
|
February 1, 1984 |
|
CHHOTULAL PANDURANG KHANDWILKAR AND OTHERS Vs. SMT. MATHURABAI KESHAV DAVNE AND OTHERS
|
December 11, 1984 |
|
CHINTAMAN SADASHIV DESHPANDE Vs. MAHARASHTRA STATE ROAD
|
June 12, 1984 |
|
CHOKSI PURSHOTTAM VISHRAMBHAI Vs. UNION OF INDIA
|
January 21, 1984 |
|
CHUNILAL ISHWARLAL PATEL Vs. UNION OF INDIA
|
August 22, 1984 |
|
CITIZENS ACTION COMMITTEE Vs. CIVIL SURGEON MAYO GENERAL HOSPITAL NAGPUR AND ADMINISTRATORS MUNICIPAL CORPORATION NAGPUR
|
October 19, 1984 |
|
COMMISSIONER OF INCOME TAX Vs. JOHN FOWLER I LIMITED
|
October 8, 1984 |
|
COMMISSIONER OF INCOME TAX Vs. UNIVERSAL FIRE AND GENERAL INSURANCE COMPANY LIMITED
|
October 3, 1984 |
|
COMMISSIONER OF INCOME TAX Vs. PUTCO PRIVATE LIMITED
|
August 23, 1984 |
|
COMMISSIONER OF INCOME TAX Vs. MANGILAL DHANRAJ
|
August 21, 1984 |
|
COMMISSIONER OF INCOME TAX Vs. SAUDI ARABIAN AIRLINES
|
August 14, 1984 |
|
COMMISSIONER OF INCOME TAX Vs. KILLICK NIXON AND CO LTD
|
August 23, 1984 |
|
COMMISSIONER OF INCOME TAX Vs. GENERAL ELECTRODES AND EQUIPMENTS LIMITED
|
August 23, 1984 |
|
COMMISSIONER OF INCOME TAX Vs. NATIONAL RAYON CORPORATION LIMITED
|
August 24, 1984 |
|
COMMISSIONER OF INCOME TAX Vs. CENTRAL DYES AND CHEMICALS CO
|
August 24, 1984 |
|
COMMISSIONER OF INCOME TAX Vs. KIRLOSKAR OIL ENGINES LIMITED
|
August 28, 1984 |
|
COMMISSIONER OF INCOME TAX Vs. KRISHNA SAHAKARI SAKHAR KARKHANA LIMITED
|
September 4, 1984 |
|
COMMISSIONER OF INCOME TAX Vs. WESTERN ROLLING MILLS PRIVATE LIMITED
|
September 5, 1984 |
|
COMMISSIONER OF INCOME TAX Vs. KANTILAL B SHAH
|
September 5, 1984 |
|
COMMISSIONER OF INCOME TAX Vs. LONAWALLA KHANDALLA ELECTRIC SUPPLY CO LTD
|
September 3, 1984 |
|
COMMISSIONER OF INCOME TAX Vs. THAKKAR S K
|
September 6, 1984 |
|
COMMISSIONER OF INCOME TAX Vs. VYJAYANTHIMALA BALI
|
September 10, 1984 |
|
COMMISSIONER OF INCOME TAX Vs. MURPHY INDIA LIMITED
|
September 10, 1984 |
|
COMMISSIONER OF INCOME TAX Vs. BHARAT LINES LIMITED
|
September 19, 1984 |
|
COMMISSIONER OF INCOME TAX Vs. HINDUSTAN POLYMERS LIMITED
|
September 18, 1984 |
|
COMMISSIONER OF INCOME TAX Vs. MINERVA MARITIME CORPORATION
|
September 20, 1984 |
|
COMMISSIONER OF INCOME TAX Vs. VICTORIA MILLS LIMITED
|
September 21, 1984 |
|
COMMISSIONER OF INCOME TAX Vs. KHEDKAR N P
|
September 24, 1984 |
|
COMMISSIONER OF INCOME TAX Vs. DEVIDAYAL ROLLING REFINERIES PVT LTD
|
January 24, 1984 |
|
COMMISSIONER OF INCOME TAX Vs. ANIL J CHINAI
|
January 27, 1984 |
|
COMMISSIONER OF INCOME TAX Vs. GODREJ AND BOYCE MFG COMPANY LIMITED
|
February 1, 1984 |
|
COMMISSIONER OF INCOME TAX Vs. HOECHST PHARMACEUTICAL LIMITED
|
February 1, 1984 |
|
COMMISSIONER OF INCOME TAX Vs. REX COMMERCIAL CORPORATION PRIVATE LIMITED
|
February 3, 1984 |
|
COMMISSIONER OF INCOME TAX Vs. NATHURAM RAMNARAYAN PVT LIMITED
|
February 6, 1984 |
|
COMMISSIONER OF INCOME TAX Vs. SHETH V H
|
February 6, 1984 |
|
COMMISSIONER OF INCOME TAX Vs. NATIONAL RAYON COMMERCIAL COMPANY LIMITED
|
February 7, 1984 |
|
COMMISSIONER OF INCOME TAX Vs. GODREJ AND BOYCE MFG COMPANY PRIVATE LIMITED
|
February 7, 1984 |
|
COMMISSIONER OF INCOME TAX Vs. HOECHST DYES AND CHEMICALS LTD
|
February 7, 1984 |
|
COMMISSIONER OF INCOME TAX Vs. INDUSTRIAL AND AGRICULTURAL ENGINEERING COMPANY PRIVATE LIMITED
|
February 8, 1984 |
|
COMMISSIONER OF INCOME TAX Vs. AMRATLAL CHUNILAL SHAH
|
February 14, 1984 |
|
COMMISSIONER OF INCOME TAX Vs. BATLIBOI AND CO PVT LIMITED
|
February 22, 1984 |
|
COMMISSIONER OF INCOME TAX Vs. DEVICHAND UTTAMCHAND
|
February 24, 1984 |
|
COMMISSIONER OF INCOME TAX Vs. NENSUKH RATANCHAND MUTHA
|
February 24, 1984 |
|
COMMISSIONER OF INCOME TAX Vs. GANGADAS TOPANDAS
|
February 24, 1984 |
|
COMMISSIONER OF INCOME TAX Vs. SUDARSHAN CHEMICAL INDUSTRIES PRIVATE LIMITED
|
February 27, 1984 |
|
COMMISSIONER OF INCOME TAX Vs. NEW SWADESHI SUGAR MILLS LIMITED
|
February 27, 1984 |
|
COMMISSIONER OF INCOME TAX Vs. BASUDEOPRASAD BUDHNA
|
February 28, 1984 |
|
COMMISSIONER OF INCOME TAX Vs. FIRESTONE TYRE AND RUBBER CO OF INDIA PRIVATE LIMITED
|
February 28, 1984 |
|
COMMISSIONER OF INCOME TAX Vs. BRAITHWAITE AND CO
|
February 18, 1984 |
|
COMMISSIONER OF INCOME TAX Vs. SITADEVI N PODDAR
|
February 16, 1984 |
|
COMMISSIONER OF INCOME TAX Vs. STEEL PLANT PRIVATE LIMITED
|
February 16, 1984 |
|
COMMISSIONER OF INCOME TAX Vs. NAGAPPA ABDULPURKAR
|
February 17, 1984 |
|
COMMISSIONER OF INCOME TAX Vs. EAST INDIA COTTON ASSOCIATION LIMITED
|
February 15, 1984 |
|
COMMISSIONER OF INCOME TAX Vs. INDIAN STANDARD METAL COMPANY LIMITED
|
February 15, 1984 |
|
COMMISSIONER OF INCOME TAX Vs. MILLS STORES TRADING CO INDIA PVT LTD
|
February 15, 1984 |
|
COMMISSIONER OF INCOME TAX Vs. BALSARA HYGIENE PRODUCTS
|
September 20, 1984 |
|
COMMISSIONER OF SALES TAX Vs. TOSHNIWAL BROTHERS PVT LTD
|
July 30, 1984 |
|
COMMISSIONER OF SALES TAX Vs. R SURESHCHANDRA AND CO
|
April 27, 1984 |
|
COMMISSIONER OF SALES TAX Vs. JAMNADAS BROTHERS PVT LTD
|
April 18, 1984 |
|
COMMISSIONER OF SALES TAX Vs. JAYESH INDIA AGENCIES
|
April 19, 1984 |
|
COMMISSIONER OF SALES TAX Vs. B A KULKARNI
|
April 7, 1984 |
|
COMMISSIONER OF SALES TAX Vs. BABUBHAI VALJI MEHTA
|
April 6, 1984 |
|
COMMISSIONER OF SALES TAX Vs. KHIMJI VELJI AND CO
|
November 7, 1984 |
|
COMMISSIONER OF SALES TAX Vs. PREMIER AUTOMOBILES LTD
|
November 6, 1984 |
|
COMMISSIONER OF SALES TAX Vs. VICTOR GASKETS INDIA LTD
|
November 12, 1984 |
|
COMMISSIONER OF SALES TAX Vs. CIBA OF INDIA LTD
|
November 15, 1984 |
|
COMMISSIONER OF SALES TAX Vs. NATHALAL SHIVLAL
|
December 3, 1984 |
|
COMMISSIONER OF SALES TAX Vs. PUNJAB NATIONAL HOTEL
|
November 19, 1984 |
|
COMMISSIONER OF SALES TAX Vs. KALIDAS MULJI
|
November 21, 1984 |
|
COMMISSIONER OF SALES TAX Vs. NHAVA POULTRY FARM
|
November 22, 1984 |
|
COMMISSIONER OF SALES TAX Vs. WESTERN INDIA CHEMICAL CO
|
November 23, 1984 |
|
COMMISSIONER OF SALES TAX Vs. SARAVAGI INDUSTRIES
|
November 26, 1984 |
|
COMMISSIONER OF SALES TAX Vs. VOYANTZIS HOTEL PVT LTD
|
November 27, 1984 |
|
COMMISSIONER OF SALES TAX Vs. GOVARDHANDAS MANMOHANDAS
|
December 4, 1984 |
|
COMMISSIONER OF SALES TAX Vs. PREMIER AUTOMOBILE LTD
|
November 5, 1984 |
|
COMMISSIONER OF SALES TAX MAHARASHTRA STATE BOMBAY Vs. DAULATRAM RAMESHWARLAL
|
November 30, 1984 |
|
COMMISSIONER OF SALES TAX MAHARASHTRA STATE BOMBAY Vs. LA BELA PRODUCTS
|
November 23, 1984 |
|
COMMISSIONER OF SALES TAX MAHARASHTRA STATE BOMBAY Vs. LALJEE POONSHI AND CO
|
December 12, 1984 |
|
COMMISSIONER OF SALES TAX MAHARASHTRA STATE BOMBAY Vs. RAJENDRA MOTORS
|
December 13, 1984 |
|
COMMISSIONER OF SALES TAX MAHARASHTRA STATE BOMBAY Vs. CONCORD LIGHTING INDIA PVT LTD
|
November 16, 1984 |
|
COMMISSIONER OF SALES TAX MAHARASHTRA STATE BOMBAY Vs. WALCHANDNAGAR INDUSTRIES
|
November 2, 1984 |
|
COMMISSIONER OF SALES TAX MAHARASHTRA STATE BOMBAY Vs. TOSHNIWAL BROS PVT LTD
|
November 6, 1984 |
|
COMMISSIONER OF SALES TAX MAHARASHTRA STATE BOMBAY Vs. MORARJI GOKULDAS SPG AND WVG CO LTD
|
April 16, 1984 |
|
COMMISSIONER OF SALES TAX MAHARASHTRA STATE BOMBAY Vs. MOHANLAL ANILKUMAR
|
April 12, 1984 |
|
COMMISSIONER OF SALES TAX MAHARASHTRA STATE BOMBAY Vs. ROOPCHAND TARACHAND
|
April 6, 1984 |
|
COMMISSIONER OF SALES TAX MAHARASHTRA STATE BOMBAY Vs. V PURSHOTTAM AND CO
|
April 11, 1984 |
|
COMMISSIONER OF SALES TAX MAHARASHTRA STATE BOMBAY Vs. SHRIMAL SAKHARCHAND
|
April 11, 1984 |
|
COMMISSIONER OF SALES TAX MAHARASHTRA STATE BOMBAY Vs. INDIAN EXPRESS NEWSPAPERS BOMBAY PRIVATE LIMITED
|
March 14, 1984 |
|
COMMISSIONER OF SALES TAX STATE OF MAHARASHTRA Vs. R KANTILAL
|
March 27, 1984 |
|
CORN PRODUCTS CO INDIA LTD Vs. UNION OF INDIA
|
February 21, 1984 |
|
D.C. TONGE AND ANOTHER Vs. THE DIVISIONAL SECRETARY, MAHARASHTRA STATE TRANSPORT KAMGAR SANGATHANA NAGPUR AND ANOTHER
|
April 12, 1984 |
|
DADAMIYAN Vs. HAFEEZABI AND ANOTHER
|
December 13, 1984 |
|
DADARAO UMAJI KELODE Vs. MAHARASHTRA ROAD TRANSPORT
|
March 22, 1984 |
|
DAMODAR DAS JAIN MANAGER INDIAN TEXTILE CO P LIMITED Vs. KRISHNA CHARAN CHAKRABORTI
|
August 22, 1984 |
|
DASHRATH LAXMAN SATAM Vs. STATE OF MAHARASHTRA
|
January 12, 1984 |
|
DATTARAYA PILAJI ATRE Vs. S G HIREMATH
|
October 3, 1984 |
|
DATTATRAYA GOPAL SHETTE Vs. COMMISSIONER OF INCOME TAX
|
February 24, 1984 |
|
DATTATRAYA VASUDEO KULKARNI Vs. DIRECTOR OF AGRICULTURE, MAHARASHTRA AND OTHERS
|
March 26, 1984 |
|
DATTATRAYA VITHAL SAWANT Vs. SEEMA DATTATRAYA SAWANT
|
February 16, 1984 |
|
DATTU BHAU UNDAGE AND APPASAHEB KUBER WADKER Vs. TARABAI DATTU UNDAGE AND VIDYAWATI
|
January 27, 1984 |
|
DAYARAM T. ASWANEY Vs. VEENU
|
April 10, 1984 |
|
DEEPAK PREMANAND KAMAT Vs. UNION OF INDIA
|
September 18, 1984 |
|
DEEPAK THANWARDAS BALWANI Vs. STATE OF MAHARASHTRA
|
March 3, 1984 |
|
DEORAO Vs. DEVKINANDAN BHOJAJ CHANDAK
|
January 25, 1984 |
|
DEVENDRA CHIMANLAL SHAH Vs. STATE OF MAHARASHTRA
|
August 28, 1984 |
|
DEVIDAYAL ELECTRONICS AND WIRES LTD Vs. UNION OF INDIA
|
January 12, 1984 |
|
DEVKABAI Vs. MANOHAR PRADHAN MARIYALI
|
March 19, 1984 |
|
DHANNALAL NANDLAL VERMA Vs. ADDITIONAL DISTRICT MAGISTRATE
|
August 31, 1984 |
|
DHARAMDAS B KATIRA Vs. O P BHARDWAJ
|
November 7, 1984 |
|
DHARAMSI MORARJI CHEMICALS CO LTD Vs. N G DESAI THE REGIONAL PROVIDENT FUND COMMISSIONER
|
July 31, 1984 |
|
DILEEP Vs. MARATHWADA UNIVERSITY
|
March 16, 1984 |
|
DINKAR MAHADEV MAHIND PATIL Vs. RATNA BAI
|
November 26, 1984 |
|
DINKARRAO NARAYANRAO JAIN Vs. KAMLABAI
|
April 6, 1984 |
|
DIVEKAR S P AND A P DIVEKAR Vs. COMMISSIONER OF INCOME TAX
|
November 7, 1984 |
|
DURGA PRASAD RAMNIWAS PODDAR Vs. V VASWANEY 7TH WTO
|
March 10, 1984 |
|
DURGA PRASAD RAMNIWAS PODDARQ Vs. V VASWANEY 7TH WTO
|
July 10, 1984 |
|
DWARKA DEVI Vs. NARSINGDAS RAPRATAP SHARMA
|
January 14, 1984 |
|
EASTERN AGENCIES Vs. UNION OF INDIA
|
December 3, 1984 |
|
EKNATH KIRA AKHADKAR AND ANR ; ZAIRAM BHIKAJI NEVGUI; PURSHOTTAM VITHAL NAIK; RAMCHANDRA NILU PARRIKAR; DAHAJ MINERALS LTD ; PEDRO MANUEL SA; XEC ABBAS XEC IBRAHIM Vs. ADMINISTRATIVE TRIBUNAL AND 4 ORS ; KESHAV BHAGWANT PAI VERNEKAR AND 6 ORS; DURGABAI RAIKAR AND 2 ORS ; MARIA ANGELICA FARIA AND 2 ORS ; DEVDATTA P SHIRODKAR AND 2 ORS ; MARIO RIBEIRO DE SANTANA AND 2 ORS ; JOAO FILIPE DO REGO AND 2 ORS
|
October 12, 1984 |
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EKNATH VISHNOO HINGE Vs. STATE OF MAHARASHTRA
|
September 11, 1984 |
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EMPREITIORS GERAIS (P.) LTD. Vs. ASHA VISHNU PRABHU CHODNEKAR
|
November 21, 1984 |
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ESCORTS LTD Vs. UNION OF INDIA
|
November 9, 1984 |
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EXECUTIVE BOARD OF THE METHODIST CHURCH IN INDIA Vs. UNION OF INDIA
|
September 10, 1984 |
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FAIJULBEE HAJEEL Vs. YADALI AMIR SHAIKH ANSARI
|
February 1, 1984 |
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FAIMUDABI ABDUL KARIM AND OTHERS Vs. ABDUL KARIM ABDUL BURHAN AND ANOTHER
|
September 18, 1984 |
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FARBENFABRIKEN BAYER AKTIENGESELLSCHAFT Vs. CHRISTOPHER JOHN
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February 14, 1984 |
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FATMA Vs. ERGABURUN SAUMUGAM NAIKAR
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November 15, 1984 |
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FATTECHAND MURLIDHAR SHOPSITABULDINAGPUR Vs. SHRIKRISHNA TEJMALJI CHANDAK
|
April 26, 1984 |
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FAYYAZ ALI Vs. HAZARA BEGUM
|
October 29, 1984 |
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FEDERAL BANK LTD Vs. INDIRADEVI KUNJAMMA
|
October 1, 1984 |
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FELIX ANTHONY LAWYARANCE Vs. UNION OF INDIA AND OTHERS
|
November 22, 1984 |
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FR ANTHONY MENDONCA Vs. STATE OF MAHARASHTRA
|
October 30, 1984 |
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G P GAIKWAD Vs. STATE OF MAHARASHTRA
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April 27, 1984 |
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G S RAMCHANDRAN Vs. M M RAJADHYAKSHA
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January 20, 1984 |
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GAJAMAL NAAYAN MALI Vs. SUDHI NARHAR RASAL
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January 13, 1984 |
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GAJANAN NARAYAN MALI Vs. SUDHIR NARHAR RASAL
|
January 12, 1984 |
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GANESH BHAGWATI PANDIAN Vs. STATE OF MAHARASHTRA
|
July 13, 1984 |
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GANI ABDULLA Vs. NENNMAL JAIN
|
June 27, 1984 |
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GANPAT BALWANT PAWAR Vs. SPECIAL LAND ACQUISITION OFFICER NO 7 KRISHNA DHOM PROJECT WAL DIST SATARA
|
March 27, 1984 |
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GANPAT BAPU SAWANT Vs. BALKRISHNA ATMARAM SHIRSAT
|
October 29, 1984 |
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GANPATLAL BALDEO CHAMEDIA Vs. PURUSHOTTAM RAMGOPAL BAJORIA
|
December 21, 1984 |
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GAURISHANKAR Vs. HOUSE ALLOTMENT OFFICER NAGPUR
|
July 30, 1984 |
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GAYABAI ALIAS JIJI Vs. STATE OF MAHARASHTRA
|
March 9, 1984 |
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GAYAPRASAD SHIVRAMPRASAD TIWARI AND ANOTHER Vs. STATE OF MAHARASHTRA AND OTHERS
|
April 20, 1984 |
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GEETABAI NAMDEO DAF Vs. B D MANJREKAR
|
April 17, 1984 |
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GENDALAL BHURAMAL (DEAD) BY LEGAL REPRESENTATIVES SMT. BADAMIBAI AND OTHERS Vs. VIJAYKUMAR DATTATRAYA KHOT AND ANOTHER
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September 6, 1984 |
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GHANSHYAMDAS VALLABHADAS GUJRATHI Vs. BRIJRAMAN RASIKLAL
|
March 15, 1984 |
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GHATGE PATIL TRANSPORT PVT LTD Vs. B K ETALE
|
March 29, 1984 |
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GITANJALI ELECTRONICS Vs. H R AMARNANI ASSTT COLLR OF C E
|
February 9, 1984 |
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GLAXO LABORATORIES INDIA LTD Vs. UNION OF INDIA
|
September 3, 1984 |
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GOA BOTTLING COMPANY PRIVATE LTD Vs. UNION OF INDIA
|
July 3, 1984 |
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GODAVARI SUGAR MILLS LIMITED Vs. COMMISSIONER OF INCOME TAX
|
September 20, 1984 |
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GODAWARI Vs. STATE OF MAHARASHTRA
|
September 24, 1984 |
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GODOWN PRAVARA CANAL CO OP PURCHASE Vs. MAHARASHTRA STATE FARMING CORPN LTD
|
June 14, 1984 |
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GODREJ AND BOYCE MANUFACTURING CO PRIVATE LIMITED Vs. UNION OF INDIA
|
August 31, 1984 |
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GOODLASS NEROLAC PAINTS LIMITED Vs. COMMISSIONER OF INCOME TAX
|
March 1, 1984 |
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GOPAL MAHADEV SAWANT Vs. MARIANO S JOSE GODINHO
|
December 13, 1984 |
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GOPAL RAMCHANDRA AJGAONKAR Vs. STATE OF MAHARASHTRA
|
March 1, 1984 |
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GOPAL SHIORAMJI DHABARDE Vs. SAU. LALITA ALIAS JAYA
|
November 27, 1984 |
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GOVARDHANMAL MADANMAL SINGHVI Vs. UNION OF INDIA (UOI)
|
January 19, 1984 |
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GOVARDHANMAL MADANMAL SINGHVI Vs. UNION OF INDIA
|
January 20, 1984 |
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GOVIND DADU KAMBLE Vs. GANGUBAI
|
June 11, 1984 |
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GOVIND DADU KAMBLE Vs. GANGUBAI
|
June 17, 1984 |
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GOVIND SHANTARAM WALAVALKAR Vs. PANDHARINATH SHIVRAM REGE
|
December 14, 1984 |
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GOVINDRAO NARAYANRAO PRABHU Vs. SHANKARRAO MARUTI GAWALI
|
August 14, 1984 |
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GUARDIAN & MOTHER BANUBI Vs. KAKY NAVROJI READYMONEY @ ROSHAN MUKHTAR
|
June 19, 1984 |
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GUJARAT WATER RESOURCES DEVELOPMENT CORPN LTD Vs. U O I
|
November 5, 1984 |
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GULAB JAGDUSA KAKWANE Vs. KAMAL GULAB KAKWANE
|
July 17, 1984 |
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GULAM DASTAGIR KHAN S O GULZAR KHAN ADVOCATE Vs. AZIZ AHMED S O GULAM MOHMAD
|
April 26, 1984 |
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GUSTAVORENATO CUZ PINTO Vs. ADMINISTRATOR GOVT OF GOA DAMAN AND DIU
|
June 26, 1984 |
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GWALIOR RAYON SILK MFG WVG COMPANY LIMITED Vs. RAGHAVAN V IAC
|
January 16, 1984 |
|
H S TRIVEDI AND VITHAL BHIKAJI MAYEKAR AND SHANKAR BHIKAJI MAYEKAR Vs. NAMDEV VISHNU KANALEKAR
|
December 7, 1984 |
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HANIFABAI DADA TOFIQUE Vs. STATE OF MAHARASHTRA
|
November 6, 1984 |
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HARGOVIND SUNDERJI DOSHI Vs. KRISHNA GOPAL BISHAMBHERLAL MAHESHWARI AND OTHERS
|
September 29, 1984 |
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HARI SHRAWAN SUTAR Vs. RAMDAS TUKARAM PATIL
|
November 12, 1984 |
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HARIBHAU KISHAN PATEL Vs. MANORMA
|
September 3, 1984 |
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HARKISHIN KHUSHALANI Vs. S G RAJADHYAKSHA
|
April 9, 1984 |
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HASMUKH BALUBHAI SHAH Vs. STATE OF MAHARASHTRA
|
June 29, 1984 |
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HASUDEO ALIAS AASUDEO FULA BHIL Vs. PRATAPSINGH VALISINGH THAKUR
|
November 15, 1984 |
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HINDUSTAN LEVER LTD. Vs. S.D. RENE, INDUSTRIAL TRIBUNAL
|
August 7, 1984 |
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HIRABHAI BHIKANRAO DESHMUKH Vs. STATE OF MAHARASHTRA
|
October 10, 1984 |
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HOECHST DYES AND CHEMICALS LIMITED Vs. ANANTHARAMA AYYAR K N CIT
|
February 3, 1984 |
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HOMI JAMSHEDJI KHANSAHEB Vs. CHANDRAKANT ATMARAM LAMAGE
|
January 27, 1984 |
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HOOSEINI METAL ROLLING MILL PVT LTD Vs. UNION OF INDIA
|
January 21, 1984 |
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HUKUMCHAND MILLS LIMITED Vs. COMMISSIONER OF INCOME TAX
|
September 5, 1984 |
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INAMDAR VAHAB BADASHA Vs. SYMBOSIS SOCIETYS LAW COLLEGE PUNE
|
March 2, 1984 |
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INDIAN DRUGS AND PHARMACEUTICALS LIMITED HYDERABAD Vs. INDUSTRIAL OXYGEN CO PRIVATE LIMITED
|
March 15, 1984 |
|
INDIAN EXPRESS NEWSPAPERS BOM PVT LTD Vs. JAGMOHAN
|
October 12, 1984 |
|
INDIAN OIL CORPN LTD Vs. GURUDEV CO OP HOUSING SOC LTD
|
April 12, 1984 |
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INDIOAN OIL CORPORATION LTD Vs. KESARSINGH MOHAN SINGH
|
March 16, 1984 |
|
INDIRABAI DATTATRAY VAIDYA Vs. VIJAYA DATTATRAYA VAIDYA
|
December 8, 1984 |
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INDIRABAT GANPATRAO KUHIKAR Vs. HOUSE ALLOTMENT OFFICER
|
January 16, 1984 |
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INDUBAI Vs. STATE OF MAHARASHTRA
|
January 10, 1984 |
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INDUSTRIAL CABLES (INDIA) LTD Vs. UNION OF INDIA
|
June 15, 1984 |
|
INTERNATIONAL AIRPORTS AUTHORITY OF INDIA, NEW DELHI Vs. STATE OF MAHARASHTRA AND OTHERS
|
November 14, 1984 |
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ISHWARLAL J NAIK Vs. DEVELOPMENT COMMISSIONER CUM SECRETARY EDU DEPT
|
November 16, 1984 |
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ISMAIL AMIR SHAIKH Vs. STATE OF MAHARASHTRA
|
July 17, 1984 |
|
J F PAREIRA Vs. EASTERN WATCH COMPANY LIMITED
|
April 6, 1984 |
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JAIPRAKASH SHANKARRAO PISAL Vs. VILAS GANPAT DONGRE
|
June 21, 1984 |
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JALAUDDIN KEKY READYMONEY MINOR Vs. KAKY NAVROJI READYMONEY alias ROSHAN MUKHTAR
|
June 19, 1984 |
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JANABAI Vs. LAXMAN
|
April 23, 1984 |
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JANKIBAI P KULKARNI AND PRAMILABAI VISHNU SAKHARAM DIKSHIT Vs. STATE OF MAHARASHTRA
|
February 14, 1984 |
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JAUARDHUN KRISHNAJI MALANDKAR Vs. AKALPITA JANARDHAN MAIANDKAR
|
March 21, 1984 |
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JAYPRAKASH SUMMANTRAO KALE Vs. CHANDRAKALA JAYPRAKASH KALE
|
April 4, 1984 |
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JAYSHREE RAMESH LONDHE Vs. RAMESH BHIKAJI LONDHE
|
February 15, 1984 |
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JEHANGIR MAHOMEDALI CHAGLA Vs. M V SUBRAMANIAN CED FIRST ASST ADDL
|
September 10, 1984 |
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JENSON AND NICHOLSON INDIA LIMITED Vs. UNION OF INDIA
|
March 15, 1984 |
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JOSEPH ELEOUET Vs. STATE OF MAHARASHTRA
|
January 25, 1984 |
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JOY ICE CREAM Vs. UNION OF INDIA
|
January 30, 1984 |
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JYOTI TRADERS Vs. S M GORE INCOME TAX OFFICER A 1 WARD BOM
|
August 7, 1984 |
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K.L. KASAR Vs. HARIBHAU SAVLARAM SHEJWAL
|
December 12, 1984 |
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K.V. KOUSALYA SUBRAMANIAN Vs. RIYAZ MOHAMAD
|
July 23, 1984 |
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KADARBHAI NOORALI BOHARI Vs. STATE OF MAHARASHTRA
|
June 11, 1984 |
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KADRE S A EPTO Vs. BINOD MILLS COMPANY LIMITED
|
October 3, 1984 |
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KALAWATIBAI WD/O LOKUMAL SINDHI AND OTHERS Vs. GOPALA GANPATI BHANARKAR AND OTHERS
|
December 12, 1984 |
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KAMAL H JAVERI Vs. CHANDULAL GULABCHAND KOTHARI
|
September 3, 1984 |
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KAMALAKAR BAPURAO KULKARNI Vs. YEOLA MUNICIPAL COUNCIL YEOLA
|
April 18, 1984 |
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KAMGAR UTKARSHA SABHA Vs. BENETT COLEMAN AND CO LTD
|
November 6, 1984 |
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KAMINI BRIJLAL KHANNA Vs. VICE CHANCELLOR MARATHAWADA UNIVERSITY
|
March 23, 1984 |
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KAMRUDDIN SHABUDDIN TAMBOLI Vs. ALLAUDDIN FATTEMOHAMED MALIK
|
March 21, 1984 |
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KANCHAN KUMAR DHAR OFFICIAL LIQUIDATOR AS LIQUIDATOR OF STAR OF COCHIN CHIT Vs. L M VISARAI
|
November 17, 1984 |
|
KANTABEN Vs. PARSI DAIRY FARMS
|
November 6, 1984 |
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KANTILAL KATANSI KOTHARI Vs. HOUSE ALLOTMENT OFFICER
|
August 10, 1984 |
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KANTILAL MANILAL AND CO Vs. UNION OF INDIA
|
November 29, 1984 |
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KARBHARI ALIAS JOSEPH SHANKAR NIKAM Vs. RAHIBAI ANAJI GITE
|
March 28, 1984 |
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KARFULE PVT LTD Vs. COMMISSIONER OF SALES TAX
|
December 17, 1984 |
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KARUPAI PONNANNAN CHIRANGAN Vs. MAGDUM MASUDDIN SAYYED
|
November 15, 1984 |
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KASHINATH BALKRISHNA WAGHMARE Vs. THE CANTONMENT BOARD, DEOLALI CAMP, REPRESENTED BY ITS EXECUTIVE OFFICER
|
July 12, 1984 |
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KASHINATH TUKARAM JADHAV Vs. STATE OF MAHARASHTRA
|
February 14, 1984 |
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KEKALWA SAMUELE KONGWA Vs. UNION OF INDIA
|
December 13, 1984 |
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KERSASP ARDESHIR MEHTA Vs. UNION OF INDIA
|
January 30, 1984 |
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KESHAORAO KRISHNAJI LONDHE Vs. NISHA KESHAORAO LONDHE
|
March 23, 1984 |
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KHANDELWAL TRADERS Vs. AKOLA MUNICIPAL COUNCIL
|
September 27, 1984 |
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KIRLOSKAR PNEUMATIC CO LTD Vs. STATE OF MAHARASHTRA
|
December 17, 1984 |
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KISAN GANPAT NIMBALE Vs. PANDURANG NATHU WANKHADE
|
September 14, 1984 |
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KISHANLAL RAMLAL Vs. BALKRISHNA SHETTY AND RAJKUMAR MOTWANI
|
June 13, 1984 |
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KISHOR CHUNILAL SHAH Vs. STATE OF MAHARASHTRA
|
October 10, 1984 |
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KISHORE GAJANAN ALIAS KRISHNA PATIL Vs. D RAMCHANDRAN COMMISSIONER OF POLICE THANE
|
September 27, 1984 |
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KISHORE KARAMSEY AND CO. Vs. D.M. TORGAL AND OTHERS
|
January 23, 1984 |
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KOEL SALES AND SERVICE Vs. STATE OF MAHARASHTRA
|
March 30, 1984 |
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KOKILABAI AND OTHERS Vs. ASHOK MOHINDRAJI KULKARNI AND OTHERS
|
November 22, 1984 |
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KOLHAPUR ZILLA SAHAKARI DOODH SANGH LIMITED AND DHONDIRAM DADA PATIL Vs. B G MATHANKAR JUDGE 1ST CO OPERATIVE COURT KOLHAPUR AND S Y PATIL MANAGING DIRECTOR KOLHAPUR DIST CO OP DUDH SANGH
|
March 23, 1984 |
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KORES INDIA LIMITED Vs. KHODAY ESHWARSA AND SON
|
March 3, 1984 |
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KRANTI-SMRATI ADHYAPAK VIDYALAYA, SATARA Vs. ASHOK BANDOPANT LOMATE AND OTHERS
|
April 3, 1984 |
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KRISHAN AVTAR BAHADUR Vs. COLLECTOR IRWIN EXTROSS ADMINISTRATIVE OFFICER RALLIS INDIA LIMITED
|
November 6, 1984 |
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KRISHI UTPANNA BAZAR SAMITI Vs. G P HARDAS INCOME TAX OFFICER
|
November 29, 1984 |
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KUMARI RANJANA GANPAT RAO BHOSALE Vs. COMPETENT AUTHORITY AND DEPUTY COLLECTORURBAN LAND
|
April 3, 1984 |
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KUMUDINI RAMDAS SHAH Vs. K M MODY
|
December 21, 1984 |
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L.M. MAHURKAR Vs. VIDARBHA HOUSING BOARD AND ANOTHER
|
January 13, 1984 |
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LALLUBHAI AMICHAND PVT LIMITED Vs. COMMISSIONER OF INCOME TAX
|
February 24, 1984 |
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LATA VASANT GAWADE Vs. VASANT NARAYAN GAWADE
|
September 17, 1984 |
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LAXMAN BALIRAM GHUNARE Vs. RANDHIR DINKAR DESHMUKH
|
August 9, 1984 |
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LAXMAN S O NARHAR ALIAS NARSINGH SARAF Vs. SUKHDEO S O SHRIRAM AWAGHARE
|
March 28, 1984 |
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LAXMIKANT SINAI LOTLEKAR Vs. RAGHUVIR SINAI LOTLEKAR
|
September 14, 1984 |
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LAXMINARAYAN PATHAK Vs. STATE OF MAHARASHTRA
|
August 9, 1984 |
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LEUKOPLAST INDIA PRIVATE LTD Vs. UNION OF INDIA
|
August 2, 1984 |
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LIBERTY OIL MILLS PVT LTD Vs. UNION OF INDIA
|
August 7, 1984 |
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LOLA PEREIRA Vs. VIOLET PARANJOTI
|
June 21, 1984 |
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LONDON STAR DIAMOND CO (INDIA) PRIVATE LIMITED Vs. UNION OF INDIA
|
December 13, 1984 |
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M DAS GUPTA Vs. PRAKASH K SHAH
|
April 7, 1984 |
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M N REDIJ AREA MANAGER SANGLI BANK Vs. SHANTILAL DAGDURAM MUDHYAR
|
July 6, 1984 |
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MADHAV Vs. STATE OF MAHARASHTRA
|
October 1, 1984 |
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MADHU ALIAS MAHADU MANGAL TARE AND PRAKASH ALIAS PAKYA DHARAMJI KALYANKAR Vs. COMMISSIONER OF POLICE THANE
|
July 31, 1984 |
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MADHUKAR BHAGWAN JAMBHALE Vs. STATE OF MAHARASHTRA
|
July 5, 1984 |
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MADHURIKA Vs. K S DILIPSINGHJI
|
July 3, 1984 |
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MADHUSUDANSINGH LAXMANSINGH CHOUHAN AND ANOTHER Vs. BHASKAR GOVIND DESHPANDE
|
July 19, 1984 |
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MAHADEO Vs. SUNITA AND ANOTHER
|
March 8, 1984 |
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MAHADEO Vs. SUMITA AND ANOTHER
|
October 29, 1984 |
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MAHALAKSHMI GLASS WORKS PVT LTD Vs. UNION OF INDIA
|
July 18, 1984 |
|
MAHARASHTRA CO OP HOUSING FINANCE SOCIETY LIMITED Vs. V S LONI
|
February 7, 1984 |
|
MAHARASHTRA GIRNI KAMGAR UNION Vs. S BHATTACHARJI
|
April 23, 1984 |
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MAHARASHTRA GIRNI KAMGAR UNION Vs. CARONA SAHU CO PVT LTD
|
September 20, 1984 |
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MAHARASHTRA STATE ROAD TRANSPORT Vs. MANOHAR MAHADEO VAIRAGE
|
November 7, 1984 |
|
MAHARASHTRA STATE ROAD TRANSPORT Vs. GIRDHAR VITTHAL PATIL
|
November 5, 1984 |
|
MAHARASHTRA STATE ROAD TRANSPORT CORPORATION Vs. NIRANJAN SHRIDHAR GADE
|
September 14, 1984 |
|
MAHARASHTRA STATE ROAD TRANSPORT CORPORATION Vs. BABALAL DAUD MULANI
|
November 6, 1984 |
|
MAHARASHTRA STATE ROAD TRANSPORT CORPORATION, BOMBAY Vs. RAJANI AND ORS.
|
March 7, 1984 |
|
MAHARASTHRA STATE ROAD TRANSPORT Vs. SHOBHANA HEMCHAND SHETH
|
November 12, 1984 |
|
MAHENDRA GAJANAN KHARSAR Vs. ZONAL MANAGER, MAHARASHTRA STATE CO-OPERATIVE MARKETING FEDERATION LTD
|
April 23, 1984 |
|
MAHIPAT SOYE Vs. BHAGWAN VAZIR CHAVAN
|
March 7, 1984 |
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MALAN HANUMANT MEHER AND ANR. Vs. BALKRISHNA VISHNU JADHAV AND ANR.
|
October 30, 1984 |
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MANOHAR GANPATRAO MOHITE Vs. USHA MANOHAR MOHITE
|
November 7, 1984 |
|
MANOHAR S. PRABHU Vs. UNION OF INDIA
|
April 26, 1984 |
|
MANVIRSINGH MALKHAN SINGH Vs. UNION OF INDIA
|
January 14, 1984 |
|
MANVIRSINGH, NAGPUR Vs. UNION OF INDIA
|
January 21, 1984 |
|
MARIA ZAZARTE Vs. STATE OF MAHARASHTRA
|
September 13, 1984 |
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MAROTRAO GANPATRAO KAMBLE Vs. STATE OF MAHARASHTRA
|
June 14, 1984 |
|
MARURI YASHWANT JAGTAP Vs. STATE OF MAHARASHTRA
|
April 24, 1984 |
|
MARUTI GANPAT PARTE Vs. SAKHARAM VITHAL DANI
|
April 11, 1984 |
|
MARUTI YASHWANT JAGTAP Vs. STATE OF MAHARASHTRA AND ANOTHER
|
April 24, 1984 |
|
MARYAM BI Vs. STATE OF MAHARASHTRA
|
April 26, 1984 |
|
MCDOWELL AND COMPANY LTD Vs. UNION OF INDIA
|
November 27, 1984 |
|
METAL DISTRIBUTORS LTD Vs. UNION OF INDIA
|
January 1, 1984 |
|
MIHEER HEMANT MAFATLAL Vs. RAMA IYER N ITO
|
December 17, 1984 |
|
MIRZA ASADBEG Vs. STATE OF MAHARASTHRA
|
February 17, 1984 |
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MOHAMED HANIF MOHAMED SIDDIQUE Vs. STATE OF MAHARASHTRA
|
April 3, 1984 |
|
MOHAN MALLU RATHOD Vs. STATE OF MAHARASHTRA
|
December 21, 1984 |
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MOHANBHAI KARSHABHAI PATEL Vs. LA BUILDE CORPORATION
|
December 20, 1984 |
|
MOHANLAL Vs. B G DESHMUKH
|
June 18, 1984 |
|
MOHANLAL JAGANNATH Vs. B S DESHMUKH SPECIAL LAND ACQUSITION OFFICER
|
June 11, 1984 |
|
MOHANLAL SITARAM LADDHA Vs. RAMABAI
|
December 1, 1984 |
|
MONOPOL CHEMICALS PVT. LTD. Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY AND OTHERS
|
November 16, 1984 |
|
MOTIRAM RAJARAM SHENDE Vs. STATE OF MAHARASHTRA
|
February 10, 1984 |
|
MUAR RAMCHANDRA JOSHI Vs. LIFE INSURANCE CORPORATION OF INDIA
|
January 23, 1984 |
|
MUNICIPAL CORPORATION BOMBAY Vs. SHANTABEN KHIMJI TOKARSHI
|
February 2, 1984 |
|
MUNICIPAL CORPORATION OF GREATER BOMBAY Vs. GOVIND V PETHE
|
January 25, 1984 |
|
MUNICIPAL CORPORATION OF GREATER BOMBAY A CORPORATION CONSTITUTED UNDER THE Vs. BEST WORKERS UNION
|
September 26, 1984 |
|
MUNICIPAL COUNCIL Vs. SHAIKH RAHIM SHAIKH RUSTAM
|
July 4, 1984 |
|
MUNIRA MOHAMED ALI Vs. MOHAMED YASIN MOHAMED
|
October 11, 1984 |
|
MUNIRA MOHAMED SADIQUE BHIMAN Vs. MOHAMED YASIN MOHAMED SADIQUE PATEL
|
November 10, 1984 |
|
MURADEVI KALGONDA PATIL Vs. LAXMAN BHIMANNA SAIDAPUR
|
November 14, 1984 |
|
MURLIDHAR PUSARAM Vs. CONTROLLER OF ESTATE DUTY ASST
|
August 1, 1984 |
|
MURPHY INDIA LTD Vs. G N PANDYA, ASSISTANT COLLECTOR, CENTRAL EXCISE, THANE DIVISION 1
|
January 1, 1984 |
|
N K KAPUR ASSISTANT COLLECTOR OF CUSTOMS Vs. KIRLOSKAR CUMMINS LTD
|
September 28, 1984 |
|
N S RAUT Vs. A V SHRINIVASAN
|
November 2, 1984 |
|
NAARDEN INDIA LTD Vs. UNION OF INDIA
|
January 25, 1984 |
|
NADARBAI BHIKA MALI Vs. STATE OF MAHARASHTRA
|
November 7, 1984 |
|
NAGPUR ROMAN CATHOLIC DICESAN CORPN PVT LTD Vs. STATE OF MAHARASHTRA
|
February 4, 1984 |
|
NAHAR DAMODAR WANI Vs. NARMADABAI T. NAVE
|
January 30, 1984 |
|
NAMDEO ASRUBA MALI Vs. STATE OF MAHARASHTRA
|
October 1, 1984 |
|
NANA RAMCHANDRA JADHAV Vs. STATE OF MAHARASHTRA
|
January 23, 1984 |
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NARAYAN Vs. SHOBHA AND ANOTHER
|
January 13, 1984 |
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NARAYAN HIRAJI THANEKAR, INDIAN INHABITANT Vs. ADMINISTRATOR MAHARASHTRA RAJYA MACHBIMAR SAHAKARI SANGH LIMITED
|
February 18, 1984 |
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NARAYAN MOTILAL KABRE Vs. NIKAM DISTRICT DEPUTY REGISTRAR CO OP SOC
|
March 12, 1984 |
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NARENDRA KESHRICHAND FULADI AND GIRDHAR S O LAXMAN BUNDELE Vs. STATE OF MAHARASHTRA AND MUNICIPAL COUNCIL AKOLA
|
September 29, 1984 |
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NARESH KUMAR DINKARRAI DHORDA Vs. STATE OF MAHARASHTRA
|
December 20, 1984 |
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NARHAR DAMODAR WANI Vs. NARMADABAI T NAVE
|
February 1, 1984 |
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NARMADABAI AND ANOTHE Vs. SHATRUGHNA BHIKAJI GAIGOL AND ANOTHER
|
December 10, 1984 |
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NASIM ALIAS BALLU SARDAR JAFRI Vs. J F RIBEIRO
|
March 8, 1984 |
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NASIRUDDIN BAPULAL MALGAVE Vs. RAMESH ONKARI LAL
|
November 22, 1984 |
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NAU SAUREKHSHAN CO OPERATIVE HOUSING SOCIETY LIMITED Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY
|
August 24, 1984 |
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NAV BHARAT MEDICAL STORES Vs. HYDERABAD ALWIN METAL WORKS LTD. AND ANR.
|
April 26, 1984 |
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NEW CHEMI INDUSTRIES PVT LTD Vs. UNION OF INDIA
|
July 26, 1984 |
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NEW NAGPUR COPRA INDUSTRIES Vs. STATE OF MAHARASHTRA
|
April 6, 1984 |
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NITIN RAMNAIK LAL JHAVERI Vs. PADMINI NITIN JHAVERI
|
July 31, 1984 |
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NIVRUTTI ALIAS LIMBA DHONDIBA SHINDE Vs. STATE OF MAHARASHTRA
|
August 10, 1984 |
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NIVRUTTI NARAYAN BANKAR Vs. ADARSHA PADHEGAON VIVIDH KARYAKARI SEVA SAHAKARI SOCIETY LIMITED
|
March 6, 1984 |
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NIZAMUDDIN SHAMSUDDIN SHAIKH Vs. J F RIBEIRO COMMISSIONER OF POLICE BOMBAY
|
August 24, 1984 |
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NOBLE PAINTS AND VARNISH CO PVT LTD Vs. UNION OF INDIA
|
November 17, 1984 |
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NON GAZETTED POSTAL AUDIT ASSOCIATION, NAGPUR THROUGH ITS SECRETARY SHRI D.V. DHAKTOD AND OTHERS Vs. COMPTROLLER AND AUDITOR GENERAL OF INDIA AND ORS.
|
December 20, 1984 |
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NORONHA PRIVATE LIMITED Vs. NATIONAL FILM DEVELOPMENT CORPORATION LIMITED
|
February 3, 1984 |
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NORTHERN SALES CO LTD Vs. R E INDUSTRIES PVT LTD
|
November 19, 1984 |
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NURUDDIN Vs. KHARE TARKUNDE
|
July 26, 1984 |
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NUSSERWANJI E POONEGAR Vs. SHIRINBAI F BHESANIA
|
January 12, 1984 |
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OFFICIAL LIQUIDATOR HIGH COURT BOMBAY Vs. SURYAKANT NATVARLAL SURATI
|
March 29, 1984 |
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OM PARKASH SHARMA Vs. UNION OF INDIA
|
April 11, 1984 |
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OM PRAKASH Vs. BHAGIRATHIBAI
|
September 19, 1984 |
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ORIENTAL F AND G INSURANCE CO LTD Vs. JULIANA M DSOUZA
|
November 9, 1984 |
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ORIENTAL FIRE Vs. RATNABAI BALU KADAM
|
July 31, 1984 |
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ORIENTAL FIRE AND GENERAL INSURANCE CO LTD Vs. SUMAN NAVNATH RAJGURU
|
November 17, 1984 |
|
ORIENTAL FIRE AND GENERAL INSURANCE CO LTD Vs. RATNABAI BALU KADAM
|
March 31, 1984 |
|
ORIENTAL INSURANCE CO. LTD Vs. VIJAYA
|
November 27, 1984 |
|
OSWAL WOOLLEN MILLS LTD Vs. UNION OF INDIA
|
November 20, 1984 |
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P D PALKHANDWAR Vs. SIDDAYYA SHIVAMURTAYA HIREMATH
|
February 3, 1984 |
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P PRABHAKAR REDDY Vs. STATE OF MAHARASHTRA
|
September 1, 1984 |
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PADMADEVI SHANKARRAO JADHAV Vs. KABALSING GARMILSING SARDARJI
|
November 14, 1984 |
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PADMADEVI SHANKARRAO JADHAV Vs. KABALISING GARMILSING SARDARJI
|
July 18, 1984 |
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PAI (R.P) Vs. UNION OF AND OTHERS
|
December 5, 1984 |
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PANDURANG Vs. BALARAM
|
December 5, 1984 |
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PANDURANG DASHRATH PATIL Vs. KAILASH CHANDRA MANI RAM CHAVAN
|
November 26, 1984 |
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PANDURANG S O VASUDEO GOVARDHAN Vs. KADAPPA S O SADASHIVRAO SHERKHANE
|
August 28, 1984 |
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PARSHARAM GAVADU PATIL Vs. STATE OF MAHARASHTRA
|
August 6, 1984 |
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PARSHURAM Vs. DINKAR
|
February 15, 1984 |
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PATIRAM BUDHARAO PIMPALKAR Vs. MOHAMMED USMAN
|
January 24, 1984 |
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PENDURANG WAMAN SHINDE Vs. EXECUTIVE ENGINEER, BUILDING AND CONSTRUCTION DEPARTMENT, KHAMGAON
|
February 3, 1984 |
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PFIZER LIMITED Vs. K N ANANTHARAMA AIYAR COMMISSIONER OF INCOME TAX
|
December 10, 1984 |
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PFIZER LTD Vs. USAN LABORATORIES P LTD
|
November 23, 1984 |
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PODAR MILLS LTD Vs. J K SYNTHETICS LTD
|
February 13, 1984 |
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POONA MUNICIPAL CORPORATION Vs. CHANDRAKANT RAMCHANDRA TAWARE
|
November 6, 1984 |
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PRABHAKAR Vs. SOU PRAMILABAI
|
October 8, 1984 |
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PRABHAKAR NARAYAN PADALKAR Vs. SHASHIKALABAI @ INDUBAI
|
January 21, 1984 |
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PRABHU PREMLATA GURPUR Vs. PRABHU SUBRAYA GURPUR
|
July 11, 1984 |
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PRADEEPKUMAR VANRAVANDAS GOSALIA Vs. STATE OF MAHARASHTRA
|
September 14, 1984 |
|
PRAKASH Vs. STATE OF MAHARASHTRA
|
April 19, 1984 |
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PRAKASH MISHRA Vs. CENTRAL INSTITUTE FOR COTTON RESEARCH
|
July 19, 1984 |
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PRAKASH SHAMSUNDER DERE Vs. STATE OF MAHARASHTRA
|
August 31, 1984 |
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PRAKASH WAMAN SHINDE Vs. STATE OF MAHARASHTRA
|
February 15, 1984 |
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PRATIBBA PRABHAKAR MANJREKAR Vs. PRABHAKAR DAMODAR MANJREKAR
|
July 26, 1984 |
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PRAVEEN D DESAI Vs. INCOME TAX OFFICER
|
February 1, 1984 |
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PRAVIN KANTILAL VAKIL Vs. ROHINI RAMESH SAVE
|
April 5, 1984 |
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PREMANAND SHRIDHAR KULKARNI Vs. STATE OF MAHARASHTRA
|
January 20, 1984 |
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PURIFICACAO Vs. HUGO VICENTE DE PERPETUO
|
November 8, 1984 |
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PURUSHOTTAMDASS BULAKIDAS MOHTA CO P LTD Vs. REGISTRAR OF COMPANIES MAHARASHTRA
|
April 6, 1984 |
|
PUSHPALATA Vs. SHALIGRAM AND ANOTHER
|
July 11, 1984 |
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QUALITY CUR PIECES Vs. M LAXMI AND CO
|
April 26, 1984 |
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R J UTTAMCHANDANI Vs. LA ROSE CO OP HOUSING SOC LTD
|
December 17, 1984 |
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R L SANGLE ADMINISTRATOR MANMAD MUNICIPAL COUNCIL Vs. VASANTRAO SAMPATRAO AHIRE
|
October 30, 1984 |
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R SHAKUNTALA Vs. ROSHANLAL AGARWAL
|
April 19, 1984 |
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R.S. NAYAK Vs. A.R. ANTULAY
|
March 13, 1984 |
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RADHESHYAM Vs. EKNATH
|
July 2, 1984 |
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RAFIQUE RAMZAN ALI Vs. A A JALGAONKAR RANGE FOREST OFFICER THANE
|
April 23, 1984 |
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RAGHUNATH Vs. MANDAKINI AND ORS.
|
February 14, 1984 |
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RAGHUNATH S O SUKHDEO MAHADEO MAHAGOVIND ALIAS MAHABALI Vs. STATE OF MAHARASHTRA
|
February 4, 1984 |
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RAJ BAHADUR SINHA SINGHEL Vs. SONA AND OTHERS
|
March 7, 1984 |
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RAJ KUMAR RAMAVTAR CHOURASIA Vs. MATHEW CHARIAN CHRISTIAN
|
April 5, 1984 |
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RAMACHANDRA VITHUJI KOTHARE Vs. INDUSTRIAL COURT NAGPUR
|
April 11, 1984 |
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RAMBHAN RAGHOBAJI REWATKAR Vs. STATE OF MAHARASHTRA
|
August 9, 1984 |
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RAMCHANDRA Vs. SARJERAO
|
January 24, 1984 |
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RAMCHANDRA GANPAT NIMBALKAR Vs. MUMBAI SAHAKARI BOARD LTD
|
September 20, 1984 |
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RAMDAS SHRINIWAS NAYAK Vs. ABDUL REHMAN ANTULAY
|
May 4, 1984 |
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RAMESH CHANDRASEN ASHAR Vs. BARSHIWALA K M 1ST ASST CED
|
January 19, 1984 |
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RAMESH NARAYAN RAO WANDHILE Vs. RAJNI
|
January 13, 1984 |
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RAMESH WAMAN TOKE Vs. STATE OF MAHARASHTRA
|
February 28, 1984 |
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RAMJI GHAYAJI Vs. CHANDRAKANT CHINTAMAN
|
October 29, 1984 |
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RAMKALI RAMBHARAOSE KATIYAR Vs. RAMDULARE SHIVPRASAD KATIYAR
|
August 6, 1984 |
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RAMKRISHNA VITHOBA PARDHI Vs. W T KAMHADE RETURNING OFFICER
|
June 22, 1984 |
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RAMNATH JAGANNATH Vs. STATE OF MAHARASHTRA
|
March 29, 1984 |
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RAMRAO DAYANU PAWAR Vs. SHANKAR BHAU ALREKAR
|
March 3, 1984 |
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RAMRAO PARASHURAM GHOGLE Vs. MUKUND GOVIND KINI
|
August 8, 1984 |
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RANA ELECTRICAL INDUSTRIES Vs. JYOTI WIRE INDUSTRIES PRIVATE LIMITED AND VIRENDRA MANILAL KADAKIA
|
August 10, 1984 |
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RAOJI Vs. STATE OF MAHARASHTRA
|
November 22, 1984 |
|
RAPIDUR INDIA PRIVATE LIMITED Vs. UNION OF INDIA
|
December 12, 1984 |
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RASHTRIYA CHEMICALS AND FERTILIZERS LTD Vs. MOHINDERSINGH AND CO
|
January 24, 1984 |
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RATILAL THAKORDES TAMAKHUWALA Vs. VITHALDAS MAGANDAS GUJARATHI
|
November 13, 1984 |
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RATNA NARAYAN NAGRE Vs. BHAGWATI SAHAKARI GRIHA NIRMAN SANSTHA LTD
|
August 2, 1984 |
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RATNAKAR NARASINHA HEGDE AND OTHERS Vs. MAHARASHTRA HOUSING AREA DEVELOPMENT BOARD AND OTHERS
|
June 27, 1984 |
|
RAWJI INDUSTRIAL CORPORATION Vs. UNION OF INDIA
|
January 11, 1984 |
|
REGIONAL DIRECTOR EMPLOYEES STATE INSURANCE CORPORATION Vs. LIGHT METAL WORKS BOMBAY
|
September 4, 1984 |
|
REKHA Vs. ASHOK
|
September 18, 1984 |
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RICHARDSON & CRUDDOS (1972) LTD Vs. MAHADEO
|
February 16, 1984 |
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ROKIA SULTAN MAHOMEDALI Vs. BIDKAR
|
March 7, 1984 |
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RUBY MILLS LIMITED Vs. UNION OF INDIA
|
June 29, 1984 |
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S G PHARMACEUTICALS Vs. V D PADAMWAR
|
September 13, 1984 |
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S G RAJADHYAKSHYA Vs. RAZAK CASSIM NARKAR
|
March 19, 1984 |
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SADANAND G KAMBLI Vs. OM CO OP HOUSING SOC LTD
|
August 1, 1984 |
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SADASHIV KISHAN LALA Vs. ADDITIONAL COMMISSIONER
|
August 21, 1984 |
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SADIQ ALI Vs. MANU NARANG
|
September 13, 1984 |
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SAHEBRAO VITHOBA PAWAR Vs. BAPURAO RAVJI PAWAR
|
November 30, 1984 |
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SAI CHHAYA CO OP HOUSING SOC LTD Vs. MUNICIPAL CORPORATION FOR GREATER BOMBAY
|
January 18, 1984 |
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SAINET PRIVATE LTD Vs. UNION OF INDIA
|
July 24, 1984 |
|
SALGAOCAR INDUSTRIAL GASES PRIVATE LIMITED Vs. ASSISTANT COLLECTOR OF CUSTOMS BOMBAY
|
October 30, 1984 |
|
SAMPURAN SINGH Vs. KUBRABI
|
June 12, 1984 |
|
SANGITA ARUN MHASVADE Vs. ARUN ABA MHASVADE
|
March 28, 1984 |
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SARDAR TRADING CORPORATION Vs. COMMISSIONER OF SALES TAX
|
November 28, 1984 |
|
SASHIKANT JAMES PATOLE Vs. MOHAMMAD NAEEMUDDIN SIDIQUI
|
January 13, 1984 |
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SATHE BISCUITS AND CHOCOLATE CO Vs. UNION OF INDIA
|
February 20, 1984 |
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SATYANARAYAN UMRAOLAL AGRAWAL Vs. STATE BANK OF INDIA
|
July 5, 1984 |
|
SAVITRI DEVI OBHAN Vs. ANASUYABAI
|
November 9, 1984 |
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SAYED MAHBOOB ALI SYED OMAR ALI Vs. GANGATHAR RAMCHANDRA
|
November 19, 1984 |
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SHABA YESHWANT NAIK Vs. VINOD KUMAR
|
June 13, 1984 |
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SHABBIR AHAMED SHEIKH Vs. SHAKILABANU W/O SHABBIR
|
August 24, 1984 |
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SHABIR HUSSAIN RAJABALLI SHAIKH AND ABDUL WAHID ABDUL GAFUR DECD Vs. ABDUL WAHID ABDUL GAFUR
|
January 21, 1984 |
|
SHAIK IBRAHIM SHAIK MAHAMAD Vs. JOAO DE ANDRADE E SOUZA, RESIDING AT CORTE DE OITEIRO (EMIDIO GARCIA RD ) PANAJI-GOA; PRAKASH CHANDER, CONTROLLER, GOA NORTH DIVISION, PANAJI - GOA; ADMINISTRATIVE TRIBUNAL, GOA, DAMAN AND DIU, PANAJI - GOA; R K BATTA; U D SHARMA, NOS 4 AND 5 BEING MEMBER
|
December 5, 1984 |
|
SHAIKH BABU SHAIKH SARDAR Vs. STATE OF MAHARASHTRA
|
July 11, 1984 |
|
SHAIKH KARIM Vs. SAIRA BAI AND OTHERS
|
February 23, 1984 |
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SHAKUNTALA BALWANT GADGIL Vs. SHUBHADA SUHAS KULKARNI
|
September 3, 1984 |
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SHALABAI ALIAS SHANABAI Vs. CHANDRAKANT MANIKEBAND MARDIKAR
|
November 14, 1984 |
|
SHALIBAI Vs. STATE OF MAHARASHTRA
|
February 21, 1984 |
|
SHALIMAR TEXTILE MANUFACTURING PVT LTD Vs. UNION OF INDIA
|
September 9, 1984 |
|
SHANKAR NANA WAYCHAL Vs. MOHAN GANESH DATE
|
September 3, 1984 |
|
SHANKARLAL SATYANARAYAN OIL MILLS AKOLA Vs. STATE OF MAHARASHTRA
|
September 14, 1984 |
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SHARANAPPA LAXMANAPPA Vs. MANIK KASHINATH MAHINDRAKAR
|
November 15, 1984 |
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SHEKANNA GANGARAM Vs. PAREATIBAI SHEKANNA
|
December 17, 1984 |
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SHERKHAN HUSSEINKHAN PATHAN Vs. DAMODHAR LAXMANAO PANDHAPURKAR
|
February 9, 1984 |
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SHESHRAO NAGORAO UMAP Vs. STATE OF MAHARASHTRA
|
July 11, 1984 |
|
SHIKARPURI CO OP HOUSING SOC LTD Vs. T R SINGH DIVISIONAL JOINT REGISTRAR
|
March 27, 1984 |
|
SHIKSHAN PRASARAK MANDAL Vs. MUNICIPAL COUNCIL
|
September 27, 1984 |
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SHIVAHARI RAMA TILOJI Vs. KASHI VISHNU AGARWADEKAR
|
August 17, 1984 |
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SHIVAJI Vs. CHAIRMANMAHARASHTRA PUBLIC SERVICE COMMISSION AND
|
April 3, 1984 |
|
SHIVAJI Vs. RADHABAI
|
September 12, 1984 |
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SHIVAJI DHONDIBA JADHAV Vs. COMMR FOR CO OP AND REGISTRAR OF CO OP SOC
|
March 29, 1984 |
|
SHIVJI Vs. STATE OF MAHARASHTRA
|
November 27, 1984 |
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SHRAVAN NATHU KONNOR Vs. ANJANABAI SHRAVAN KONNOR
|
October 9, 1984 |
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SHRIDHAR GOVIND Vs. ANKUSH KRISHNAJI
|
November 15, 1984 |
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SHRINIVAS KRISHNA SURVE Vs. BOMBAY MUNICIPAL CORPORATION
|
January 10, 1984 |
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SHRINIWASAN RAUT Vs. A.V. SHRINIWASAN
|
November 2, 1984 |
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SHYAM LILADHAR PAUL Vs. GHANSHYAMDAS THARUMAL AND ANOTHER
|
October 10, 1984 |
|
SILVER PLASTOCHEM P LTD Vs. COMMISSIONER OF INCOME TAX
|
August 30, 1984 |
|
SIMONDS MARSHAL LIMITED Vs. H R BARELIKAR ASSTT COLLECTOR OF CENTRAL EXCISE PUNE
|
March 26, 1984 |
|
SITARAM LAXMINARAYAN RATHI Vs. SITARAM KASHIRAM KOLI
|
March 29, 1984 |
|
SITARAM VISHNU SHIRODKAR Vs. ADMINISTRATOR GOVERNMENT OF GOA
|
June 21, 1984 |
|
SOMAIYA AND SONS PVT LTD Vs. COMMISSIONER OF INCOME TAX
|
August 31, 1984 |
|
SONY KABUSHIKI KAISHA Vs. SHAMRAO MASKAR
|
February 15, 1984 |
|
SOU NIRMALA Vs. GANGADHAR
|
January 13, 1984 |
|
SOU. SUDHA ARUN KANADE Vs. ARUN VISHNU KANADE
|
July 31, 1984 |
|
SPECIALITY FATS PVT LTD Vs. V B KALE INCOME TAX OFFICER
|
January 18, 1984 |
|
STANDARD DRUM AND BARREL MFG CO BOMBAY Vs. REGIONAL DIRECTOR E S I CORP BOMBAY
|
November 19, 1984 |
|
STATE OF MAHARASHTRA Vs. VASANT HAN MANE
|
December 5, 1984 |
|
STATE OF MAHARASHTRA Vs. PANDURANG VIRYA AWALA
|
August 17, 1984 |
|
STATE OF MAHARASHTRA Vs. O V PAWAR O V
|
October 12, 1984 |
|
STATE OF MAHARASHTRA Vs. RAHATALI KHAN alias NABHU KHAN
|
January 20, 1984 |
|
STATE OF MAHARASHTRA Vs. NIVARTI TULSHIRAM
|
January 30, 1984 |
|
STATE OF MAHARASHTRA Vs. BHIKU MAHADEO CHAVAN
|
March 16, 1984 |
|
STATE OF MAHARASHTRA Vs. S N CHAWHAN
|
March 22, 1984 |
|
STATE OF MAHARASHTRA Vs. P A POONAWALLA
|
March 13, 1984 |
|
STATE OF MAHARASHTRA Vs. PRAVIN KRISHNADAS SHAH
|
March 26, 1984 |
|
STATE OF MAHARASHTRA Vs. R J MEHTA
|
March 27, 1984 |
|
STATE OF MAHARASHTRA Vs. ABDUL NATHU TADVIL
|
March 27, 1984 |
|
STATE OF MAHARASHTRA Vs. DAMODHAR KISAN RAUT
|
April 10, 1984 |
|
STATE OF MAHARASHTRA Vs. GEORGE FERNANDEZ
|
April 19, 1984 |
|
STATE OF MAHARASHTRA Vs. INDIAN FILM COMBINES PRIVATE LTD
|
August 23, 1984 |
|
STATE OF MAHARASHTRA AND GOPICHAND UTTAMCHAND KESWANI Vs. GOPICHAND UTTAMCHAND KESWANI AND STATE OF MAHARASHTRA
|
September 13, 1984 |
|
STATE OF MAHARASHTRA AND KHAS MOHAMAD BASALATAILL Vs. PRABHATKUMAR SHANTARAM RANGNEKAR
|
August 13, 1984 |
|
SUBHKARAN AND SONS Vs. N A KAZI ITO
|
June 22, 1984 |
|
SUDAM JINNAPPA CHOUGULE Vs. KOLHAPUR MUNICIPAL CORPORATION KOLHAPUR
|
April 24, 1984 |
|
SUDHA GANESH JOSHI Vs. STATE OF MAHARASHTRA AND OTHERS
|
September 20, 1984 |
|
SUGRABI Vs. ABDUL QUAYUM AND ANOTHER
|
June 12, 1984 |
|
SUHASINI BABAN KATE Vs. STATE OF MAHARASHTRA
|
July 9, 1984 |
|
SUNANDA DHAPAL SHAHA Vs. BABURAO SHANKARRAO SHINDE
|
December 13, 1984 |
|
SUNDRABAI MURLIDHAR ADUSAL Vs. MURLIDHAR KRISHNA ADSUL
|
December 17, 1984 |
|
SUPERINTENDING AGRICULTURAL OFFICER NAGPUR DIVISION NAGPUR Vs. GOVIND NARAYAN VAIDYA
|
April 4, 1984 |
|
SURINDERSINGH ALEG Vs. M G GURUNATHAN
|
July 24, 1984 |
|
SURINDERSINGH ALEG Vs. M G GURUNATHAN
|
March 24, 1984 |
|
SUSHILA BHOORMAL JAIN Vs. STATE OF MAHARASHTRA
|
March 22, 1984 |
|
SUSHMA SAHAKARI GRIHARACHANA SANSTHA MARYADIT PIMPRI WAGHORE Vs. S K KOLPE
|
September 12, 1984 |
|
SYED KABIRUDDIN Vs. DEAN GOVT MEDICAL COLLEGE NAGPUR
|
July 20, 1984 |
|
TAHA ABDUL RAZAK HAMADI OF KURBALA Vs. STATE OF MAHARASHTRA
|
October 3, 1984 |
|
TANAJI DHONDLBA AWALE Vs. STATE OF MAHARASHTRA
|
July 11, 1984 |
|
TANHUBAI KASHINATH BRIHAMANE Vs. KASHINATH KALA BRIHAMANE
|
July 27, 1984 |
|
TANUBAI WIDOW OF MARUTI NIPRUL Vs. RAMCHANDRA PANDURANG KADAM
|
March 14, 1984 |
|
TAPAR & COMPANY, AMRAVATI AND OTHERS Vs. SUGANCHAND NATHAMAL
|
July 20, 1984 |
|
TARABAI DATATRYAYA BABRAT Vs. DAYANESHWAR KESHAV KAMBLE
|
September 11, 1984 |
|
TATA ENGINEERING AND LOCOMOTIVE COMPANY LIMITED Vs. PIMPRI CHINCHWAD MUNICIPAL CORPORATION
|
August 3, 1984 |
|
TATA OIL MILLS COMPANY LIMITED Vs. UNION OF INDIA
|
July 13, 1984 |
|
TATYARAO PUNJAJI PATIL Vs. MARATHWADA SHIKSHAN PRASARAK MANDAL
|
February 16, 1984 |
|
THANA ELECTRIC SUPPLY CO LTD Vs. M S E BOARD
|
July 20, 1984 |
|
TIMKI ALIAS KISHAN NATHARMAL MIRCHANDANI Vs. M V CHITALE ASSISTANT COMMISSIONER OF POLICE
|
July 31, 1984 |
|
TRADE CENTRE D AND B PVT LTD Vs. UNION OF INDIA
|
March 13, 1984 |
|
TRIMBAK SHANKAR TIDKE Vs. NIVRUTTI SHANKAR TIDKE
|
June 20, 1984 |
|
TUKARAM Vs. DAYALNATH
|
September 24, 1984 |
|
TUKARAM BALAJI KADAM Vs. STATE OF MAHARASHTRA
|
July 4, 1984 |
|
TUKARAM KISAN NANAWARE Vs. STATE OF MAHARASHTRA
|
September 14, 1984 |
|
TUKARAM RAMCHANDRA GATE Vs. GODAVARIBAI AND ANOTHER
|
October 29, 1984 |
|
TULSIDAS KESHARLAL BLYANI Vs. KASABAI
|
November 6, 1984 |
|
UNI ABEX ALLOY PRODUCTS LTD Vs. STATE OF MAHARASHTRA
|
November 13, 1984 |
|
UNION OF INDIA Vs. CHOWGULE AND CO PVT LTD
|
December 13, 1984 |
|
UNION OF INDIA Vs. K T RIZVI BROTHERS
|
June 25, 1984 |
|
UNION OF INDIA AND COMMANDER M GHOSH Vs. COMMANDER M GHOSH AND MAYOR P K NARAYAN
|
February 24, 1984 |
|
UNITED INDIA INSURANCE CO. LTD Vs. ABDUL MUNAF MAJUR HUSSAIN MOMIN
|
August 17, 1984 |
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UNITED INDIA INSURANCE CO. LTD Vs. MATHURABAI
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April 11, 1984 |
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UNITED WESTERN BANK LIMITED Vs. CENTRAL PROVIDENT FUND COMMISSIONER
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April 10, 1984 |
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UNITED WESTERN BANK LTD Vs. CENTRAL PROVIDENT FUND COMMISSIONER
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March 10, 1984 |
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UNIVERSAL DRINKS PRIVATE LTD , NAGPUR Vs. UNION OF INDIA
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January 1, 1984 |
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URMILA KAUR Vs. BAPU RAJARAM KOTHALE
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November 20, 1984 |
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V J ACHARYA Vs. RATILAL FULCHAND SHAH
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March 21, 1984 |
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V. P. MUTHUKRISHNAN Vs. SHAKUNTALA K. MUDLIAR
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December 19, 1984 |
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VARUN SHIPPING CO LTD Vs. GOVINDAS S TAMPI
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January 16, 1984 |
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VERNEKAR INDUSTRIES Vs. STARIT ENGINEERING CO PRIVATE LIMITED BOMBAY
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November 13, 1984 |
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VIBGYOR TEXTILE INTERNATIONAL Vs. UNION OF INDIA
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January 13, 1984 |
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VIMAL KISHAN KARLE Vs. UNITED INDIA INSURANCE COMPANY
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November 13, 1984 |
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VINAY Vs. DEAN GOVT MEDICAL COLLEGE AND HOSPITAL NAGPUR
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January 18, 1984 |
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VINAYAK Vs. KASABAI
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March 21, 1984 |
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VINAYAK BAMA TAMBE Vs. DY. COMMISSIONER OF LABOUR
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September 28, 1984 |
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VINAYAK KRUSHNA KALE Vs. JANARDAN KRUSHNA KALE
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October 12, 1984 |
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VINAYAKRAO Vs. STATE OF MAHARASHTRA
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August 10, 1984 |
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VINCENT ADOLF Vs. JUME BEATRICE RAMA
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September 5, 1984 |
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VINOD KUMAR GOSALIA Vs. FRANK SILVA LOBO NORTON
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October 11, 1984 |
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VIRJI NATHURAM Vs. KRISHNAKUMAR ALIAS LALA SHIVGOPAL SHUKLA
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October 5, 1984 |
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VISHNU GANESH JOSHI Vs. DANG SEVA MANDAL
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January 10, 1984 |
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VISHRAMJI Vs. KAUSALYABAI
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August 2, 1984 |
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VISHWASRAO CHUDAMAN PATIL Vs. LOK AYUKTA STATE OF MAHARASHTRA
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September 29, 1984 |
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VIVEKANAND ATMARAM CHITALE Vs. VIDYA VARDHINI SABHA
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January 24, 1984 |
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WALCHANDNAGAR INDUSTRIES LTD Vs. UNION OF INDIA
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January 27, 1984 |
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WARDHAMAN PRINTING PRESS SHOLAPUR Vs. EMPLOYEES STATE INSURANCE CORPORATION BOMBAY 18
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February 2, 1984 |
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WASUDEO Vs. JAGANNATH
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September 26, 1984 |
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WESTERN BENGAL COAL FIELDS LTD Vs. UNION OF INDIA
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December 7, 1984 |
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WESTERN COALFIELDS LTD Vs. HARICHAND RAI
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July 16, 1984 |
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WESTERN COALFIELDS LTD Vs. RAJKUMAR
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April 27, 1984 |
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Y V THATTE Vs. STATE AND MAHARASHTRA
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February 7, 1984 |
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YAMANAWWA BHLMAPPA KAMBLE Vs. RAYAVVA NALAPPA KAMBLE
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June 15, 1984 |
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YESHWANT C GOLECHA Vs. PRABHU RADHAKRISHNA SRINIVAS VICE PRESIDENTCARGO DIVISION COX AND KINGS INDIA LIMITED
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August 27, 1984 |
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YESHWANTRAO GOVINDRAO TEKWADE BY PARTNER J.Y. TEKWADE Vs. RAMNIKLAL KANJI (FIRM)
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September 14, 1984 |
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ZACARIAS DURATE DMOINGOS PEREIRA Vs. CAMILO INACIL EVARISTO PEREIRA
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February 23, 1984 |
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ZENITH TIN WORKS PRIVATE LIMITED Vs. UNION OF INDIA
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March 22, 1984 |
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ZILLA PARISHAD BHANDARA Vs. KHUSHAL
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November 13, 1984 |
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