REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
A SUNDARAMBAL Vs. GOVERNMENT OF GOA DAMAN DIU	September 5, 1983
A V R AND CO Vs. FAIRFIELD CO OP HOUSING SOC LTD	August 9, 1983
ABDUL KADAR Vs. STATE OF MAHARASHTRA	November 21, 1983
ABDUL RAUF MOHAMMAD USMAN Vs. HARUN MOHAMMAD SIDDIK	April 6, 1983
ACE CAMERA EQUIPMENT PVT LIMITED Vs. COMMISSIONER OF INCOME TAX	August 30, 1983
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. VALENTINO F PINTO MR AND MRS	September 8, 1983
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. KRISHNA NARAYAN NAIK	September 9, 1983
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. HUSAIN GHIYA M G	September 15, 1983
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. CARO M S	September 19, 1983
ADMINISTRATION OF DADRA AND NAGAR HAVELI Vs. C B SHAH	December 19, 1983
AIR CORPORATION EMPLOYEES COOPERATIVE BANK LTD Vs. COOPERATIVE BANK EMPLOYEES UNION	August 22, 1983
AKHIL BHARATIYA GRAHAK PANCHAYAT BOMBAY BRANCH Vs. STATE OF MAHARASHTRA	November 23, 1983
ALL INDIA REPORTER LIMITED Vs. STATE OF MAHARASHTRA	April 4, 1983
ALL INDIA REPORTER LTD Vs. STATE OF MAHARASHTRA	April 22, 1983
ALL INDIA REPORTER LTD Vs. NAGPUR IMPROVEMENT TRUST	June 14, 1983
ALLIBHAI ABDULLA Vs. AKBARALI AMIJI NAGRI	November 15, 1983
ALVINA Vs. SURENDRA KUMAR DAVID JOHANI	December 13, 1983
AMAR DYE CHEM LIMITED Vs. STATE OF MAHARASHTRA	January 12, 1983
AMIRALI SADAK THAMBY Vs. STATE OF MAHARASHTRA	March 22, 1983
AMRUT VISHNU KESKAR Vs. BHASKAR TRIMBAK GOKHALE	September 2, 1983
ANAND ISSARDAS MOTIANI Vs. VIRJI RAISI	June 27, 1983
ANAND RAO ZINGARAJI Vs. GOVINDRAO ZINGARAJI	September 13, 1983
ANANDI ANANT PAI Vs. RAMESH KASHINATHA POROBO DESSAI	March 18, 1983
ANANTHASUBRAMANIAM JAGADESAN Vs. T V PARWANI	August 3, 1983
ANIL PAPER INDUSTRIES PVT LTD Vs. UNION OF INDIA	September 8, 1983
ANIRUDH JAGDEPAO Vs. BABARAO IRBAJI	January 20, 1983
ANNAT GOPALRAO SHENDE Vs. JANKIBAI GOPALRAO SHENDE	December 12, 1983
ANTHONY DSOUZA Vs. RADHABAI BRIJ RATAN MOHATTA	November 9, 1983
ANTU MAHADU DHAVADE Vs. STATE OF MAHARASHTRA	April 5, 1983
APTE AMALGAMATIONS LIMITED Vs. CENTRAL BOARD OF DIRECT TAXES	December 9, 1983
ARJITSING FAKIRSING POTIWALA Vs. OMEGA ENGINEERING CORPORATION	October 13, 1983
ARLEM BREWERIES LTD Vs. ASSISTANT COMMISSIONER OF SALES TAX PANAJI	February 2, 1983
ASHA ARUN NAIK Vs. DAMODHAR S/O. WASUDEO NAIK	January 20, 1983
ASHA SOAP FACTORY Vs. DHANTHAK AND COMPANY	December 7, 1983
ASHARAM KISAN SHELAR Vs. HARAKCHAND	November 15, 1983
ASHOK KASHINATH KALE Vs. RAVINDRA JADHAV	October 3, 1983
ASHOK KASHINATH KALE Vs. RAVINDRA JADHAV	October 13, 1983
ASHOK YESHWANT MATE Vs. AMITA ASHOK MATE SOU	June 28, 1983
ASSOCIATION OF ENGINEERING WORKERS Vs. AUTOMOBILE PRODUCTS OF INDIA LTD	September 14, 1983
ATMARAM MARYA BHOIR Vs. STATE OF MAHARASHTRA	August 17, 1983
AVINASH MADHUKAR MUKHEDKER Vs. STATE OF MAHARASHTRA	June 27, 1983
AYODHYABAI SHRIVALLABHA LAHOTI SAU Vs. SUMANCHAND RUPCHAND PHULPAGAR SHAH	July 1, 1983
B B BILLIMORIA Vs. STATE OF MAHARASHTRA	January 31, 1983
B J MARDA Vs. TRUSTEES OF THE PORT OF BOMBAY	February 2, 1983
BABAL VITBAL YENZI AND CHRISTOPBER D SOUZA ALIAS KISTU Vs. STATE OF MAHARASHTRA	September 8, 1983
BABER KHAN ALAM KHAN Vs. SUB DIVISIONAL MAGISTRATE	December 22, 1983
BABURAO SHANKARRAO CHAVAN Vs. SHAIKH BIBAN BABAN PAHELWAN	June 20, 1983
BAGALKOT UDYOG LIMITED Vs. MINAL SURENDRA PATEL	April 22, 1983
BALAJI BHAURAO KALBANADE Vs. PARUBAI BHAGUJI WARHADE	September 19, 1983
BALASAHEB BHAGVAN PARKHE Vs. NAYANA ALIAS USHA BALASAHEB PAREKH	October 3, 1983
BALASAHEB RAMRAO LATKAR Vs. STATE OF MAHARASHTRA	December 14, 1983
BALIRAM MARUTI SATVEKAR Vs. DADU GOVIND TIPUGADE	September 12, 1983
BALKIRSHNA JAGANNATH MANGSULE Vs. KALPANA AND STATE	November 17, 1983
BALLAPUR INDUSTRIES LIMITED Vs. UNION OF INDIA	October 11, 1983
BALU GANPAT KOSHIRE Vs. STATE OF MAHARASHTRA	April 27, 1983
BALU GANPAT KOSHIRE Vs. STATE OF MAHARASHTRA	April 28, 1983
BALU IBRAHIM MULANI Vs. MAHADEV PANDURANG MAHADIK	February 14, 1983
BANE KHAN ALIAS MUNSHI SHARIF KHAN Vs. SURAJLAL BALAPRASAD JAISWAL	June 22, 1983
BANK OF MAHARASHTRA, PUNE Vs. VASANT MAHADEO SAWARKAR AND ANOTHER	August 23, 1983
BARKU CHENDHA DATIR Vs. SUB DIVISIONAL MAGISTRATE	August 22, 1983
BAROUNDEB HARISADAN MUKERJEE Vs. HOUSE ALLOTMENT OFFICER	February 28, 1983
BASANTIBAI FAKIRCHAND KHETAN Vs. STATE OF MAHARASHTRA	November 8, 1983
BATA INDIA LIMITED Vs. STATE OF MAHARASHTRA	January 31, 1983
BEED DISTRICT CENTRAL CO OP AND MILK PRODUCTION AND DISTRIBUTION FEDERATION Vs. STATE OF MAHARASHTRA	September 9, 1983
BHABDARA ZILLA SAHAKARI SHETKI KHAREDI VIKRI SAMITI LTD Vs. DAMODAR	November 14, 1983
BHAGWANDAS Vs. STATE OF MAHARASHTRA	April 7, 1983
BHAGWANRAO BABURAO GOUNDER Vs. POONAMCHAND RAMNARAYAN PORWAL	August 5, 1983
BHARAT BARREL AND DRUM MANUFACTURING COMPANY PRIVATE LTD Vs. UNION OF INDIA	November 18, 1983
BHARAT VARNISH MFG CO Vs. STATE OF MAHARASHTRA	February 18, 1983
BHARTI SURENDRA SHAH Vs. SURENDRA RAMANLAL SHAH	February 9, 1983
BHAURAO KHANDERAO PATIL Vs. STATE OF MAHARASHTRA AND OTHERS	July 25, 1983
BHAURAO S O VITHAL Vs. GODAWARIBAI	August 18, 1983
BHAUSAHEB SAKHARAM MHASRUK Vs. STATE OF MAHARASHTRA	June 27, 1983
BHIKABAI Vs. ARVIND BHALCHANDRA TAMBOLI AND ANOTHER	January 20, 1983
BHIWA GANPATI Vs. SUNIL NARAYAN DESHPANDE	August 10, 1983
BHOJA BABU SALIAN Vs. STATE OF MAHARASHTRA	April 7, 1983
BIHARILAL RAMPRASAD Vs. STATE OF MAHARASHTRA	December 8, 1983
BLUE STAR LIMITED Vs. SANTOSH DATTA IAC	September 6, 1983
BRIJENDRAKUMAR Vs. PRAKASH	August 20, 1983
BRITANNIA BISCUIT CO LTD Vs. STATE OF MAHARASHTRA	March 2, 1983
BROOKE BOND INDIA LTD Vs. DINKAR LANDGE	December 21, 1983
BUNGALOW PLOT OWNERS Vs. STATE OF MAHARASHTRA	April 18, 1983
BUSH INDIA LTD Vs. LEKHARAJ POHOOMAL KEWALRAMANI	April 26, 1983
CADAR CONSTRUCTIONS Vs. TARA TILES	October 12, 1983
CALCUTTA SILK MFG CO LTD Vs. ASSTT COLLECTOR OF CUSTOMS APPG UNIT III C	December 20, 1983
CAWASJI BEHRAMJI AND CO Vs. UNION OF INDIA	November 22, 1983
CENTURY SPINNING AND MANUFACTURING COMPANY LIMITED Vs. P M SRIVASTAVA ITO	November 21, 1983
CHAIRMAN, KRUSHI UTPANNA BAZAR SAMITI Vs. BHAIYYA S/O. PUNDLIKRAO KOTHE	February 3, 1983
CHAMANLAL LALA MAGHIRAM BANSAL Vs. TRUSTEES OF THE PORT OF BOMBAY	November 25, 1983
CHANDRABHAN RUPCHAND DAKHALE AND OTHERS Vs. BIRDICHAND LALCHAND NAVLAKHA AND OTHERS	June 15, 1983
CHANDRAKANT BHALCHANDRA NALAVADKAR Vs. HIRALAL MULCHAND SHAH	September 15, 1983
CHANDRAKANT MULRAJ Vs. TATA ENGINEERING AND LOCOMOTIVE CO LTD	September 21, 1983
CHANDRASHEKAHAR SHANKARRO ZADE Vs. ADDITIONAL COLLECTOR NAGPUR	December 23, 1983
CHANDUBHAI EXPLOSIVES PVT. LTD. Vs. UNION BANK OF INDIA AND OTHERS	September 12, 1983
CHEMICALS AND FIBRES OF INDIA LTD. Vs. G.K. PATANKAR AND OTHERS	September 5, 1983
CHHAYA BAPU KOLI Vs. NAVBHARAT VIKAS SOCIETY	February 1, 1983
CHHOTALAL HARIRAM Vs. NAGINDAS JAGJIWAN SHAH	February 28, 1983
CHIEF JUDICIAL MAGISTRATE, WARDHA Vs. U.B. DHANDE	September 26, 1983
CHONDRU GOMES Vs. MAMLATDAR, TISWADI TALUKA, AND OTHERS	July 16, 1983
CHUNILAL ISHWARLAL PATEL Vs. UNION OF INDIA	September 22, 1983
COMMISSIONER OF INCOME TAX Vs. PATEL K R	September 28, 1983
COMMISSIONER OF INCOME TAX Vs. KATHAWALA E H AND CO	October 4, 1983
COMMISSIONER OF INCOME TAX Vs. ORICON PRIVATE LIMITED	October 3, 1983
COMMISSIONER OF INCOME TAX Vs. BOEHRINGER KNOLL LIMITED	September 30, 1983
COMMISSIONER OF INCOME TAX Vs. NEW SIND WEAVING FACTORY	September 15, 1983
COMMISSIONER OF INCOME TAX Vs. INDIA SCHERING LTD	September 16, 1983
COMMISSIONER OF INCOME TAX Vs. RATILAL POPATLAL SHAH	October 5, 1983
COMMISSIONER OF INCOME TAX Vs. JAWANAL GEMAJI GANDHI	October 5, 1983
COMMISSIONER OF INCOME TAX Vs. JANATA TRADING CO	October 5, 1983
COMMISSIONER OF INCOME TAX Vs. RAJESH P AND COMPANY	October 5, 1983
COMMISSIONER OF INCOME TAX Vs. CHANDAN AND BHARAT ENTERPRISES	October 5, 1983
COMMISSIONER OF INCOME TAX Vs. PFIZER LTD	October 6, 1983
COMMISSIONER OF INCOME TAX Vs. BHARAT AUTO AND METAL WORKS	October 6, 1983
COMMISSIONER OF INCOME TAX Vs. POONAMCHAND M SHAH	October 10, 1983
COMMISSIONER OF INCOME TAX Vs. INDIA RE INSURANCE CORPORATION LIMITED	October 21, 1983
COMMISSIONER OF INCOME TAX Vs. CARONA SAHU COMPANY LIMITED	October 21, 1983
COMMISSIONER OF INCOME TAX Vs. ACE CAMERA EQUIPMENT PVT LIMITED	October 25, 1983
COMMISSIONER OF INCOME TAX Vs. UNITED TRANSPORT COMPANY PVT LIMITED	January 13, 1983
COMMISSIONER OF INCOME TAX Vs. AMBAJI TRADERS PVT LIMITED	January 13, 1983
COMMISSIONER OF INCOME TAX Vs. NEMKUMAR PORWAL	January 12, 1983
COMMISSIONER OF INCOME TAX Vs. AGARWAL TRADING CO	January 12, 1983
COMMISSIONER OF INCOME TAX Vs. ASSOCIATED CEMENT AND STEEL AGENCIES	January 12, 1983
COMMISSIONER OF INCOME TAX Vs. USHABAI S DHANWATAY SMT	January 10, 1983
COMMISSIONER OF INCOME TAX Vs. RAMAKRISHNA RAMNATH PROPERTIES PVT LIMITED	January 11, 1983
COMMISSIONER OF INCOME TAX Vs. NAGPUR GAS AND DOMESTIC APPLIANCES	January 11, 1983
COMMISSIONER OF INCOME TAX Vs. PANNALAL HIRALAL AND CO	January 12, 1983
COMMISSIONER OF INCOME TAX Vs. CONFEITARIA DE JANEIRO	September 9, 1983
COMMISSIONER OF INCOME TAX Vs. KIRLOSKAR BROTHERS LIMITED	August 31, 1983
COMMISSIONER OF INCOME TAX Vs. PROJECT AUTOMOBILES	September 1, 1983
COMMISSIONER OF INCOME TAX Vs. ACME THREAD CO P LTD	September 2, 1983
COMMISSIONER OF INCOME TAX Vs. VITRE ENGINEERING CO	August 25, 1983
COMMISSIONER OF INCOME TAX Vs. BUCKAU WOLF NEW INDIA ENGINEERING WORKS LIMITED	August 25, 1983
COMMISSIONER OF INCOME TAX Vs. GODFREY PHILLIPS INDIA	August 29, 1983
COMMISSIONER OF INCOME TAX Vs. RAMCHANDRA B D	August 31, 1983
COMMISSIONER OF INCOME-TAX Vs. ARCHANA R DHANWATAY	January 10, 1983
COMMISSIONER OF SALES TAX Vs. EXPRESS PRINTING PRESS	January 14, 1983
COMMISSIONER OF SALES TAX MAHARASHTRA STATE BOMBAY Vs. GORDHANDAS TOKERSEY	February 1, 1983
COMMISSIONER OF WEALTH TAX Vs. HASNATE BURHANIYAH FIDAIYAH WAKF	January 10, 1983
CONSTANCIO FIGUEIRO OF GUIRIM, BARDEZ, GOA Vs. STATE	August 19, 1983
CORPORATION OF THE CITY OF NAGPUR Vs. MURLIDHAR S/O JODA PATEL AND ANOTHER	February 24, 1983
CORPORATION OF THE CITY OF NAGPUR Vs. INLAND CARRIERS NAGPUR	January 17, 1983
D NAVINCHANDRA AND CO Vs. K V SESHADRI CCI AND E	November 11, 1983
D VASANTRAI AND CO Vs. OFFICIAL ASSIGNEE HIGH COURT OF JUDICATURE	September 8, 1983
D.M.R. TEXTILES Vs. STATE OF MAHARASHTRA AND ANOTHER	August 17, 1983
DATTATRAYA AND OTHERS Vs. NAGPUR UNIVERSITY AND OTHERS	August 18, 1983
DATTATRAYA GOVIND BHATKAR Vs. STATE OF MAHARASHTRA	November 18, 1983
DATTATRAYA GUNYABA SIDHAGANESH Vs. STATE OF MAHARASHTRA	June 21, 1983
DATTATRAYA SANKAR DIXIT Vs. BHIMRAO LAXMANRAO DIXIT	October 7, 1983
DEANG S MEDICAL COLLEGE Vs. SAMINA SUHEL KHATIB	June 30, 1983
DHULIA TALUKA SAHAKARI KHARADI VIKRI AND PRAKRIYA SOCIETY Vs. SAVITRABAN	October 6, 1983
DIMITRIOS PAIZIS Vs. MOTOR VESSEL	January 12, 1983
DINANATH AJABRAO INGOLE Vs. SHETKARI SHIKSHAN PRASARAK MANDAL	February 3, 1983
DINESHKUMAR HANUMANPRASAD TIWARI Vs. STATE OF MAHARASHTRA	October 14, 1983
DIPASHRI WIDOW OF VILAS ANANDRAO TALPADE Vs. LIFE INSURANCE CORPORATION OF INDIA	December 21, 1983
DIVEKAR P K Vs. COMMISSIONER OF INCOME TAX	September 19, 1983
DNYANOBA PHIRANGOO KATORE Vs. HOUSABAI	February 16, 1983
DR. TULSIDAS KARAMCHAND AND OTHERS Vs. STATE OF MAHARASHTRA	August 8, 1983
DURGA MHOAN HOSHI Vs. INTERNATIONAL METAL INDUSTRIES	September 23, 1983
DYANESHWAR SITARAM SOHOLKAR Vs. SUREKHA DNYANESWAR SOHOLKAR	November 7, 1983
EKNATH KIRA AKHADKAR Vs. ADMINISTRATIVE TRIBUNAL	January 27, 1983
EKNATH RADHKISAN BAJAJ Vs. MADHAV BHAGWAN BHORE	November 30, 1983
ELECTRONICS CORPORATION OF INDIA LIMITED Vs. N B MAUNKAR	June 24, 1983
EMBASSY RADIO TELEVISION PVT LIMITED Vs. UNION OF INDIA	September 12, 1983
EMPLOYEES STATE INSURANCE CORPORATION BOMBAY Vs. R P GUNDU	February 9, 1983
EUCLIDES JOAO RODRIGUES AND ANR. Vs. CUSTODIO DIAS AND ANR.	March 3, 1983
EXECUTIVE ENGINEER ELECTRICAL DIVISION Vs. PRAKASH DEVIDAS KALSAIT	April 7, 1983
EXTRA ASSISTANT AND ADDITIONAL SESSIONS JUDGE AHMEDNAGAR Vs. STATE OF MAHARASHTRA	October 13, 1983
EXTRUSION PROCESSES PVT LTD Vs. CHIEF CONTROLLER OF IMPORTS AND EXPORTS	May 27, 1983
FAKIRCHAND M SHAH Vs. UNION OF INDIA	December 1, 1983
FATTULAL KASAM MULLA Vs. STATE OF MAHARASHTRA	August 9, 1983
FINOLEX PIPES PVT LTD Vs. UNION OF INDIA	October 10, 1983
FORBES FORBES CAMPBELL AND COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX	September 9, 1983
G SWAMINATHAN Vs. SHIVRAM CO OPERATIVE HOUSING SOCIETY	February 25, 1983
GANDHI COMPANY Vs. KRISHNA GLASS PVT. LTD.	March 22, 1983
GANGABISAN PANALAL JOSHI Vs. DATTATRAYA CHANDRASA BILADE	December 1, 1983
GANGADHAR MADHAORAO RAUT Vs. HOUSE ALLOTMENT OFFICER	August 10, 1983
GANGADHAR YASHWANTRAO GORE Vs. STATE OF MAHARASHTRA	January 25, 1983
GANGADHAR YESHWANTRAO BANSODE Vs. CHANCELLOR MARATHWADA UNIVERSITY	June 14, 1983
GANNON NORTON METAL DIAMOND DIES LIMITED Vs. COMMISSIONER OF INCOME TAX	October 19, 1983
GANPATRAO ALIAS GANPU BALIRETEKALE Vs. NAGORAO DIGAMBERRAO TEKALE	October 13, 1983
GARDA CHEMICALS PVT LTD Vs. R PARTHASARTHY ASSISTANT COLLECTOR CENTRAL EXCISE KALYAN	October 15, 1983
GARWARE SHIPPING CORPORATION LTD Vs. J H	November 28, 1983
GAURABAI Vs. JAGSIH PRASAD	September 6, 1983
GENERAL SUPERINTENDENCE COMPANY OF INDIA LTD Vs. GENERAL SECRETARY GOA DOCK LABOUR UNION	September 19, 1983
GIRISONS DISTRIBUTORS Vs. PAREKH BROTHERS	February 3, 1983
GLOBE THEATRES PVT LTD Vs. STATE OF MAHARASHTRA	March 25, 1983
GOADAMAN AND DIU HOUSING BOARD Vs. RAMAKANT V P DARVOTKAR	February 7, 1983
GOCULDAS R M Vs. COMMISSIONER OF INCOME TAX	September 16, 1983
GOPAL SHIORAMJI DHABARDE Vs. LALITA WIFE OF GOPAL	February 17, 1983
GOVIND MAHADEO BANDEKAR, PANAJI Vs. RAMKRISHNA VASSU USGAONKAR AND OTHERS	December 16, 1983
GOVIND PAY OXYGEN LTD Vs. ASSISTANT COLLECTOR CENTRAL EXCISE PANAJI	July 4, 1983
GOVIND T JAGTIANI Vs. SIRAJUDDIN S KAZI SENIOR ADMINISTRATIVE OFFICER	March 24, 1983
GUFIC LABORATORIES Vs. UNION OF INDIA	December 7, 1983
GUJARAT STATE EXPORT CORPORATION LTD Vs. UNION OF INDIA	December 6, 1983
GULAB BAPU CHAVAN Vs. STATE OF MAHARASHTRA	August 31, 1983
GULABRO WAMANRAO PATTI Vs. MAJHAV GOTU PATIL	September 26, 1983
GULAM HUSAIN MIRZA Vs. LAXMIDAS PREMJI ALIAS SAGAR PREMJI	December 15, 1983
GUNVANT C. PATEL Vs. MEENA G. PATEL	August 17, 1983
GURUMUKHDAS SEUMAL NANGRANI Vs. KANTILAL LALJI CHHEDA	June 14, 1983
H N LAKHANI Vs. COMMISSIONER OF INCOME TAX	January 14, 1983
HABICHT H DR Vs. MAKHIJA	December 20, 1983
HAMILTON INDUSTRIES PRIVATE LIMITED Vs. BOARD OF TRUSTEES OF THE PORT OF BOMBAY	March 24, 1983
HANSA BABULAL DAVE Vs. UNIVERSITY OF POONA	February 23, 1983
HARESH HEMANDAS MELWANI Vs. UNION OF INDIA	September 20, 1983
HARESHWAR HIRAJI DESAI Vs. STATE OF MAHARASHTRA	November 14, 1983
HARIBHAN Vs. STATE OF MAHARASHTRA	December 19, 1983
HARILAL Vs. KAMAL	July 4, 1983
HARINARAYAN JAMNADAS LAKHANI Vs. COMMISSIONER OF INCOME TAX	January 14, 1983
HARISHANKAR HIRALAL BOHRA Vs. KARSANDAS NATHUBHAI MAJITHIA	June 17, 1983
HAUSABAI TUKARAM WABLE Vs. WAMAN KONDAJI GHOGARE	October 13, 1983
HINDUSTAN SPINNING AND WEAVING MILLS Vs. UNION OF INDIA	December 7, 1983
HINGOLI MUNICIPAL COUNCIL Vs. RAMKUMAR RAMCHANDRA CHAUDHARI	November 25, 1983
HIRALAL PARBHUDAS Vs. GANESH TRADING COMPANY	December 6, 1983
HIRALAL VITHALDAS GUJARATHI Vs. NAMDEO MAHADU JADHAV	February 1, 1983
HONRAJ JETHANAND SADARANGANI Vs. SHETH SAKHARAM NEMCHAND JAIN AUSHDHALAYA TRUST SOLAPUR	August 30, 1983
HOOVAYYA KANTHAPPA SHETTY Vs. RENUKA S SHETTY	December 21, 1983
HORMAZD KAIKHUSHROO SETHNA Vs. TULSIDAS CHOGUMAL CHABRIA OF BOMBAY	December 12, 1983
HUKUMCHAND CHUNILAL BAGMAR Vs. NASIK MERCHANTS CO OPERATIVE BANK LIMITED NASIK	April 27, 1983
I T C LTD Vs. UNION OF INDIA	July 27, 1983
INDIAN COFFEE AND TEA DISTRIBUTING CO LTD Vs. UNION OF INDIA	October 13, 1983
INDIAN OIL CORPORATION LIMITED Vs. INDIAN CARBON LIMITED	October 20, 1983
INDIRABAI WIFE OF DATTATRAYA VAIDYA AND OTHERS Vs. VIJAYA SON OF DATTATRAYA VAIDYA AND ANOTHER	December 8, 1983
INDRAVAN TRIVEDI Vs. AMBABEN MOHANLAL SONI	September 15, 1983
INDRU BHAGWANDAS HINGORANI Vs. STATE OF MAHARASHTRA	November 30, 1983
INDUS ENGINEERING COMPANY Vs. S.T. RAJE BHONSLE AND OTHER	August 29, 1983
IQBAL HUSSAIN HASSAN ALI RUPANI Vs. ASSISTANT SECRETARY TO THE GOVERNMENT OF MAHARASHTRA	December 21, 1983
IRKAR SHAHU Vs. BOMBAY PORT TRUST	October 6, 1983
ISHVERLAL J NAIK Vs. S C ARYA PRINCIPAL GOVT ARTS AND SCIENCE COLLEGE DAMAN	August 8, 1983
ISHWAR CHINGA SHETTY Vs. JIVANJI BHULABHAI PATEL	September 2, 1983
J D METHA Vs. P H NANAVATI	March 30, 1983
JAGDISH Vs. BHANUMATI	February 25, 1983
JAIKISAN Vs. NAGPUR UNIVERSITY, NAGPUR AND OTHER	August 20, 1983
JAIN EXPORTS PVT LTD Vs. UNION OF INDIA	December 1, 1983
JAIN SHWETAMBAR STHANAK Vs. CHINTAMANI BAJIRAO NAIKNAVARE AND OTHERS	July 7, 1983
JAIRAMDAS GURU PALTUDAS Vs. SWAMI SATYARAMDASJI GURU SDHANDASJI	August 1, 1983
JAYPRAKASH SHAMSUNDER MANDARE Vs. LAXMINARAYAN MURLIDHAR MUNDADE	January 14, 1983
JETHALAL C THAKKAR Vs. LALBHAI HIRALAL SHAH	October 4, 1983
JG VACUUM FLASKS LIMITED Vs. UNION OF INDIA	August 29, 1983
JOHANN A WULFING Vs. CHEMICAL INDUSTRIAL AND PHARMACEUTICAL LABORATORIES LIMITED	December 6, 1983
K B VARADE Vs. SUPERINTENDING ENGINEER	February 18, 1983
K C AGARWAL Vs. PALI HILL ESTATE CO OP HOUSING SOC	December 21, 1983
K K GUPTA Vs. DEVKUMAR AGGARWAL	July 4, 1983
KALKHUSRU NANABHOY BHARUCHA Vs. DOSS MANECKSHAW BHARUCHA	June 16, 1983
KALPANA ASHOK TAKALE Vs. ASHOK ALIAS ADINATH SONAJI TAKALE	October 5, 1983
KALPANA SHRIPATI RAO Vs. SHRIPATI V RAO	March 14, 1983
KAMANI ENGINEERING CORPORATION LIMITED Vs. COMMISSIONER OF INCOME TAX	September 15, 1983
KAMANI TUBES LTD Vs. OFFICIAL LIQUIDATOR AND LIQUIDATOR KAMANI BROS P LTD	December 6, 1983
KAPADIA M T Vs. S V NAIK	December 12, 1983
KAPIL P MOHMED Vs. S ANTHONY	November 10, 1983
KARAMCHAND MULCHAND AND NACHANMAL NIHALMAL Vs. STATE OF MAHARASHTRA	November 25, 1983
KARMARKAR M B AND GOKHALE D L Vs. COMMISSIONER OF INCOME TAX	August 30, 1983
KASTRUCHAND Vs. QAZI SYED SAIFUDDIN	July 6, 1983
KAUTAMANA Vs. GENERAL MANAGER, SOUTH EASTERN RAILWAY, CALCUTTA	December 16, 1983
KERBA BHIVAJI SHINDE Vs. SALUBAI	June 29, 1983
KESHAO YESHWANTRAO KOTWAL Vs. THE DIRECTOR OF EDUCATION AND OTHERS	October 12, 1983
KHANDELWAL FERRO ALLOYS LIMITED Vs. R M CHAKRAVORTHI ITO	November 7, 1983
KHANDEPARKAR R B S Vs. COMMISSIONER OF INCOME TAX	September 19, 1983
KHANDERAO P. RAJOPADHYE Vs. UNITED WESTERN BANK LTD. AND OTHERS	July 27, 1983
KHETA SONS AND CO. Vs. STATE OF MAHARASHTRA	February 7, 1983
KHURSHIDMIYA ABDUL RASHID Vs. ABDUL SAMAD YUSUFODDIN	September 26, 1983
KIRLOSKAR PNEUMATIC COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX	October 4, 1983
KISAN GOVINDRAO WALKE Vs. STATE OF MAHARASHTRA	October 6, 1983
KISHCO CUTLERY LTD Vs. UNION OF INDIA	November 23, 1983
KISHOR PARASHURAM SAWANT Vs. STATE OF MAHARASHTRA	November 10, 1983
KRISHNA KANT R. DALVI Vs. SADHANA K. DAVI	June 30, 1983
KUNNUL NOORUDIN Vs. JAYABHARAT CREDIT AND INVESTMENT COMPANY LIMITED	November 15, 1983
KUSHABA Vs. STATE OF MAHARASHTRA	August 29, 1983
LADHAJI MAVAJI JAIN Vs. UNION OF INDIA	April 11, 1983
LAKHANI H N Vs. COMMISSIONER OF INCOME TAX	January 14, 1983
LALLUBHAI AMICHAND PVT LIMITED Vs. COMMISSIONER OF INCOME TAX BOMBAY	September 2, 1983
LATUR MUNICIPAL COUNCIL Vs. SONAJI MANOHARRAO DURUGKAR	November 21, 1983
LAUREEN JOSEPHINE MARIA ROBERTS Vs. DAVID EDWARD ROBERTS	August 10, 1983
LAWRENCE KANNANDAS Vs. STATE OF MAHARASHTRA	July 27, 1983
LAXMAN GOVINDRAO AND OTHERS Vs. BAPURAO PUNYAJI	October 20, 1983
LAXMAN RANA GAVLI Vs. STATE OF MAHARASHTRA	December 13, 1983
LAXMIBAISAHEB N PATWARDHAN RANISAHEB OF MIRAJ S S Vs. COMMISSIONER OF INCOME TAX	September 1, 1983
LEUKOPLAST INDIA LTD Vs. UNION OF INDIA	April 27, 1983
LUIS DE PIEDADE LOBO Vs. MAHADEV VISHWANATH PARULEKAR	August 5, 1983
M D LOTLIKAR Vs. DE DESOUZA R C CIT	January 11, 1983
M.P. PADMANABHAN Vs. UNION OF INDIA (UOI) AND OTHERS	March 22, 1983
MADHAO SOIRU LAAD Vs. CHASE BRIGHT STEEL LTD	November 30, 1983
MADHAVI MADHUKAR KULKARNI Vs. MADHUKAR RAMCHANDRA KULKARNI	November 22, 1983
MADHUKAR AKHAND Vs. BHIMA AKHAND	April 7, 1983
MADHUKAR VITHOBA THAKARE Vs. STATE OF MAHARASHTRA	January 17, 1983
MADHYA PRADESH INDUSTRIAL AND COMMERCIAL CORPORTATION PVT LTD Vs. TRANSPORT COMMISSIONER MAHARASHTRA STATE	October 14, 1983
MAHAASHTRA STATE ROAD TRANSPORT COPORATION Vs. B S DOLES	December 16, 1983
MAHARASHTRA FERTILISERS AND CHEMICALS Vs. COMMISSIONER OF INCOME TAX	September 2, 1983
MAHARASHTRA SMALL SCALE INDUSTRIES DEVELOPMENT CORPORATION LIMITED Vs. M.SURDA CORPORATION	July 13, 1983
MAHARASHTRA STATE CO OPERATIVE LAND DEVELOPMENT BANK LIMITED Vs. KHUSHAL RAMCHANDRA NEHETE	December 2, 1983
MAHARASHTRA STATE ROAD TRANSPORT CORPORATION Vs. BHANSILAL RAMCHANDRA PATIL	September 27, 1983
MAHENDRA MANILAL SHAH AND OTHERS Vs. STATE OF MAHARASHTRA AND OTHERS	November 14, 1983
MAHENDRALAL MOHANLAL SHARMA Vs. AJIT SINGH HARINAMSINGH	December 8, 1983
MAHINDRA AND MAHINDRA LIMITED Vs. UNION OF INDIA	September 25, 1983
MAHINDRA AND MAHINDRA LTD Vs. UNION OF INDIA	April 28, 1983
MAHINDRA AND MAHINDRA LTD Vs. UNION OF INDIA	April 29, 1983
MAJAS LAND DEVELOPMENT CORPORATION Vs. STATE OF MAHARASHTRA	January 12, 1983
MALATHI MADHAV POTBHARE Vs. MADHV GOPAL POTBHARE	October 15, 1983
MANAGEMENT OF NAVBHARAT, NAGPUR Vs. GHANASHYAM SAXENA, NAGPURR	November 24, 1983
MANAVENDRA CHITNIS Vs. LEELA CHITNIS STUDIOS P LTD	December 15, 1983
MANCHARRAO NARSINGRAO HEBLE Vs. UNION OF INDIA	September 29, 1983
MANDAKINI SHIVAJI JONDHALE Vs. SHIVAJI DATTARAYA JONDHALE	April 22, 1983
MANDEO Vs. STATE OF MAHARASHTRA	December 23, 1983
MANIKRAO NAGORAO INAMDAR Vs. RANGRAO GOVINDRAO INAMDAR AND OTHERS	June 29, 1983
MANJULA Vs. HIMANSU PRAKASH BORAL	September 20, 1983
MANOEL FRANCISCO AGREMIRO DA CONCEICAO FERNANDES Vs. COLLECTOR OF DAMAN	August 17, 1983
MANOHAR Vs. STATE OF MAHARASHTRA	September 16, 1983
MANUBAI ALIAS ANUSAYABAI Vs. VINAYAK TUKARAM JAGTAP	March 17, 1983
MARKANDEYA PADMASHALI CO OP HOUSING SOC LTD Vs. VIMAL CORPORATION	March 1, 1983
MARUTI PANDU Vs. BABU NARAYAN	February 9, 1983
MARUTI SAMBHA SURVE Vs. PARSURAM KRISHAN KORATKAR	September 16, 1983
MARY KUTTY THOMAS Vs. PAWAR D C P -ZONE-IV	February 10, 1983
MARY KUTTY THOMAS Vs. STATE OF MAHARASHTRA	February 10, 1983
MARY MANHARLAL RATANLAL VAKIL Vs. WADHWA SALES CORPORATIONNAGPUR	July 6, 1983
MAXY MANUAL SABASTIAL ARONZO Vs. STATE OF MAHARASHTRA	January 28, 1983
MEENA DESHPANDE Vs. PRAKASH SHRINIWAS DESHPANDE	February 15, 1983
MEHARUNNISHABAI Vs. ABDUL RAZAK MOHAMMAD AYUB	January 20, 1983
MEHER AND MEHER Vs. BOARD OF TRUSTEES OF THE PORT OF BOMBAY	November 29, 1983
MINGOA PRIVATE LIMITED Vs. UNION OF INDIA	February 1, 1983
MODEL CO-OPERATIVE HOUSING SOCIETY Vs. GEORGE ALBERTO DE GOUVEIA PINTO AND 10 ORS	April 29, 1983
MODERN CHEMICAL WORKS Vs. V B KULKARNI	December 12, 1983
MOHAMED ABDUL WAHEED MOHOMED NAKIM KHAN Vs. SHYAM BEHARI RAMESHWAR KALVAR	March 24, 1983
MOHAMED HANIF KASIM MANIYAR Vs. PRALHAD MAHADEO KAMBLE	March 25, 1983
MOHAN H PUNJABI Vs. VACHHA AND CO	August 23, 1983
MOHMAD HUSSEN SHAMSHODDIN Vs. FAKRUDDIN ABASALI MOMIN	April 29, 1983
MUMBAI GRAHAK PANCHAYAT Vs. STATE OF MAHARASHTRA	January 21, 1983
MUNICIPAL CORPORATION FOR GREATER BOMBAY Vs. DEVIDAYAL METAL INDUSTRIES	August 1, 1983
MUNICIPAL CORPORATION OF GREATER BOMBAY Vs. CENTURY SPINNING AND MANUFACTURING CO. LTD	February 7, 1983
MUNICIPAL CORPORATION OF GREATER BOMBAY Vs. PRAKASH COTTON MILLS PVT. LTD	August 4, 1983
MUNICIPAL CORPORATION OF GREATER BOMBAY Vs. HARILAL GOVINDJI	July 6, 1983
N N KHUBCHANDANI Vs. STATE OF MAHARASHTRA	December 1, 1983
NADIRSHAH RUSTAMJI MULLA Vs. INCOME TAX OFFICER	November 19, 1983
NAFEES BEGUM Vs. HIKMATULLAH MOHAMED SAFI	October 7, 1983
NAGJI VALLABHAJI AND CO Vs. MEGHJI VIJPAR AND CO	March 31, 1983
NAGRIK SAHAKARI RUGNALAYA KARMCHARI UNION Vs. NAGRIK SAHARKARI RUGNALAYA MARYADIT	March 14, 1983
NAMDEO GOVINDRAO PATIL Vs. STATE OF MAHARASHTRA	December 14, 1983
NARAYAN LAXMAN MHATRE Vs. STATE OF MAHARASHTRA	July 21, 1983
NARENDRA PRANJIVAN DAVE Vs. CHUNILAL HINDUJI OSWAL	October 15, 1983
NARENDRA RAUT Vs. KAMAL DANDEKAR	June 20, 1983
NARHAR SHAMRAO DESHPANDE Vs. LAKHU RAGHU DALVI SINCE DECD	February 8, 1983
NASIBDAR SUBA FAKIR Vs. ADHIA AND COMPANY	January 25, 1983
NATHU DHARMAJI PADOLE AND ANOTHER Vs. COMMISSIONER, NAGPUR DIVISION, NAGPUR AND OTHERS	July 6, 1983
NATHULAL GANGABAKS KHANDELWAL Vs. NANDUBAI	November 16, 1983
NATIONAL INSURANCE COMPANY LIMITED Vs. GONTI EIIZA DAVID	October 26, 1983
NAV BHARAT BUILDERS Vs. PYARABAI	November 22, 1983
NAV BHARAT HINDI DAILY NAGPUR Vs. NAV BHARAT SHRAMIK SANGHA	October 13, 1983
NAV DIGVIJAYA CO OPERATIVE HOUSING SOCIETY LIMITED Vs. SADHANA BUILDERS	October 7, 1983
NAV SAMAJ LTD Vs. SHAMRAO TUKARAMJI PATEL	September 6, 1983
NAVINCHANDRA RATILAL THAKKAR Vs. GIRDHARILAL H VALIA	March 3, 1983
NEENA SUDARSHAN WADIA AND KUNJAN CONSTRUCTION CO Vs. VENUS ENTERPRISES AND DEEPAKBHAI R SHAH	February 9, 1983
NEETA DEELIPKUMAR SUCHAK Vs. DEELIPKUMAR MOHANLAL SUCHAK	April 8, 1983
NEW ASHASH GANGA CO OP HOUSING SOC Vs. MUNICIPAL CORPN FOR	March 16, 1983
NEW SHAKTI DYE WORKS PVT LTD Vs. UNION OF INDIA	June 16, 1983
NIRMALA DHONDIRAM KADAM Vs. SHATRUGHANA K PADAVA	December 14, 1983
NIRMALADEVI Vs. SHRICHAND SHIVALDAS LULLA	January 28, 1983
NUSLI NEVILLE WADIA Vs. NILKANTHAN T L WTO	December 16, 1983
ONKAR RAJARAM WATHODKAR Vs. RAMNARAYAN KHATOD	October 15, 1983
OOMMEN DAVID Vs. OOMMEN DAVID	August 10, 1983
ORIENTAL COAL CO LTD Vs. MOHANLAL KISNLAL	August 4, 1983
ORIENTAL METAL INDUSTRIES Vs. R B SAID	November 29, 1983
PANDHRINATH MAROTIDHORDE Vs. BHAUSAHEB MAROTI DHODE	June 14, 1983
PANDURANG GANESHLALJI LOHIYA BHARAJKAR Vs. PRABHAKAR S O SHANKARRAO WARKARI	June 24, 1983
PANDURANG HINDURAO PATIL Vs. STATE OF MAHARASHTRA	March 21, 1983
PAREKH TRADERS Vs. COMMISSIONER OF INCOME TAX	September 2, 1983
PEDRE JANUARIO CARLES AND ANOTHER Vs. UNION OF INDIA AND OTHERS	November 24, 1983
PERFECT PAPER AND STEEL CONVERTERS PRIVATE LIMITEDS Vs. BOMBAY NATIONAL GENERAL WORKERS UNION	August 9, 1983
PESTONJI KEKOBAD BHARUCHA Vs. ALOO	March 11, 1983
PETROLEUM EMPLOYEES UNION AND OTHERS Vs. BHARAT PETROLEUM CORPORATION LIMITED AND ANOTHER	June 23, 1983
PHALTAN SUGAR WORKS LTD Vs. STATE	January 14, 1983
PHATTECHAND ANANDRAM Vs. UMA VALOO	August 1, 1983
PHOENIX MILLS LTD Vs. UNION OF INDIA	September 14, 1983
PINHAS EZEKIL SILAS Vs. SALLY PINHAS SILAS	April 15, 1983
POPATLAL AMICHAND SHAH Vs. STATE OF MAHARASHTRA	October 12, 1983
PRABHAKAR Vs. VINAYAKRAO	January 20, 1983
PRABHAKAR ATMARAM KALE Vs. BHARAT	April 26, 1983
PRABHAKAR NARHAR PAWAR Vs. STATE OF MAHARASHTRA	August 16, 1983
PRABHAKAR TULARAM VINCHURKAR Vs. ASHISH CO OPERATIVE HOUSINGH SOCIETY	September 12, 1983
PRAKASH ALIAS PAKYA MAHADEO RAUT AND ASHOK BABU JADHAV ALIAS ASHOK BHANGI Vs. SATISH SAHANEY COMMISSIONER OF POLICE THANE	October 14, 1983
PRAKASH R BORKAR Vs. UNION OF INDIA	October 11, 1983
PRAMOD RAJARAM CHAVAN Vs. AGRICULTURAL PRODUCE MARKET COMMITTEE	July 1, 1983
PREMIBAI KISHINCHAND MAKHIJANI Vs. AMRIT CHUNNILAL OBEROI	September 1, 1983
PREMIER AUTOMOBILES LIMITED Vs. COMMISSIONER OF INCOME TAX	July 27, 1983
PUNAMCHAND MEGHAJI SHIKHARE Vs. SUPERINTENDENT OF POLICE	February 7, 1983
PUNDLIK BALKRISHNA PATIL Vs. ARUN SHANKAR PATIL	June 14, 1983
PUNE MUNICIPAL CORPORATION Vs. KESHAV GANPAT BHISE	April 5, 1983
PUNE MUNICIPAL CORPORATION Vs. HAZARAT KHAWAJA SHAIKH SALLALUDDIN CHISTI ALIAS DHAHTA SHAIKH SALLA DARGA	March 1, 1983
PURSHOTTAM THACKERSEY Vs. ANANTARAMA AYYAR K N CIT	December 16, 1983
QUALITY MACHINE TOOLS Vs. MOHINDER PAL SINGH AHLUWALIA	April 21, 1983
R K H INDUSTRIES Vs. UNION OF INDIA	November 30, 1983
R.P. NAIDU Vs. KASHIBHOTLA VENKATA SIVUDI	October 3, 1983
RAGHUNATH BHASKAR CHITALE Vs. JAGANNATH BALWANT KUMATHEKAR	July 14, 1983
RAGHUVIR HARISCHANDRA SALGAONKAR Vs. SARASWATI PUNDALIK SALGAONKAR	July 15, 1983
RAJABALLY HIRJI MEGHANI Vs. UNION OF INDIA	April 15, 1983
RAJAN PRABHAKAR BORDE Vs. MAHARASHTRA HOUSING AND AREA DEVELOPMENT AUTHORITY AND	March 11, 1983
RAJARAM NARAYAN ANTURKAR Vs. F F WADIA	August 29, 1983
RAJASHRI Vs. STATE OF MAHARASHTRA	September 30, 1983
RAJU RAMCHANDRA BHANGDE Vs. COMMISSIONER OF INCOME TAX	January 13, 1983
RAKHAMABAI Vs. ASRUBA DAJIBA WANVE	June 29, 1983
RAM UGRAH SINGH GIRJARSINGH Vs. BOARD OF TRUSTEES OF THE PORT OF BOMBAY	June 13, 1983
RAMESH BHAURAOJI GIRDE Vs. STATE MAHARASHTRA	December 23, 1983
RAMESH S O RAMPRASAD YADAV Vs. STATE OF MAHARASHTRA	November 17, 1983
RAMESHCHANDRA RAMLAL KHANDELWAL Vs. SHANKARLAL MAGANLAL JOSHI	December 14, 1983
RAMESHKUMAR SWARUPCHAND SANCHETI Vs. RAMESHWAR VALLABHRAM BHATWAL	March 15, 1983
RAMJILAL CHIMANLAL SHARMA Vs. ELPHINSTONE SPINNING AND WEAVING MILL CO LTD	September 8, 1983
RAMNATH LAXMAN JADHAV Vs. KAUSALYA RAMNATH JADHAV	February 18, 1983
RAMSHARAN DWARKADAS GUPTA Vs. STATE OF MAHARASHTRA	February 17, 1983
RANCHODDAS Vs. GUPTA BRASS STORES	March 23, 1983
RANGNATH BAPUJI CHOTHE Vs. STATE OF MAHARASHTRA	February 17, 1983
RASHTRIYA MAHARASHTRA ELEKTROSMELT KAMGAR SANGH Vs. K B SATPUTE ASSISTANT COMMISSIONER OF LABOUR	July 18, 1983
RATANLAL RAMGOPAL JETHALIA Vs. STATE OF MAHARASHTRA	June 23, 1983
RATNAPRAPHA V TOPLE Vs. SULOCHANA DAMODAR	December 6, 1983
REGIONAL DIRECTOR EMPLOYEES STATE INSURANCE Vs. SHASHIKANT ARIKHINDI	March 16, 1983
REGIONAL MANAGER, MAHARASHTRA STATE ROAD TRANSPORT CORPORATION, NAGPUR Vs. REGIONAL SECRETARY, MAHARASHTRA STATE TRANSPORT KAMGAR SANGHATANA, KARANJA	December 19, 1983
RENUKABAI GEDAM AND ORS. Vs. MANAGER, NAGPUR TIMES AND ORS.	December 19, 1983
RETIRED LT COL BHIMRAO RAGHUNATH KARANDIKAR Vs. ADVOCATE MADHUKAR YESHWANT JOSHI	August 20, 1983
REWANT Vs. DIVNL MANAGER L I C NAGPUR	September 19, 1983
REWARAM Vs. STATE OF MAHARASHTRA	August 5, 1983
ROHINI DATTATRAYA TARE Vs. NAGPUR UNIVERSITYNAGPUR	September 29, 1983
RUKHAMINIBAI RAMVILAS LAHOTI Vs. MURALIDHAR GOVINDRAM	January 21, 1983
RUKMINBAI VITHALRAO JADHAV Vs. SHIVAJI NIVRATI CHAVAN	April 26, 1983
RUKMINIDEVI JALAN Vs. WEALTH TAX OFFICER	November 23, 1983
RUSTOM SHAHABUDDIN Vs. STATE OF MAHARASHTRA	August 31, 1983
S K OIL AND PULSES MILL Vs. STATE OF MAHARASHTRA	April 5, 1983
S N CHAUDHARY Vs. AIR INDIA	December 22, 1983
S RAJ GOPAL Vs. SEEMA APARTMENTS CO OP HOUSING SOC LTD	April 21, 1983
SAAD MOHAMED ALI ABDUL HUSSAIN Vs. STATE OF MAHARASHTRA	January 20, 1983
SAHABRAO GYANUJI WAGHMARRE Vs. STATE OF MAHARASHTRA	June 15, 1983
SAHABRAO GYANUJI WAGHMORE Vs. STATE OF MAHARASHTRA	January 28, 1983
SAHEBRAO KACHARU PATIL Vs. COLLECTOR AURANGABAD	February 21, 1983
SALGAOCAR ENGINEERS PRIVATE LTD Vs. O.J.F. GOMES	December 6, 1983
SAMAD HABIB MITHANI Vs. UNION OF INDIA	January 18, 1983
SAMIR U PARIKH Vs. SIKANDER ZAHIRUDDIN	October 11, 1983
SANGHVI SWISS REFILLS P LIMITED Vs. COLLECTOR OF CUSTOMS	October 10, 1983
SANMUKH D MAKHIJA Vs. STATE OF MAHARASHTRA	February 28, 1983
SARASWAT CO-OPERATIVE BANK LIMITED Vs. P G KORANNE	February 1, 1983
SARASWATHI MILLS LIMITED Vs. GOVINDJI JEVAT AND CO	August 24, 1983
SAROJ SHIVANAND SHAH OF BOMBAY Vs. PRASHANT SHIVANAND SHAH	February 1, 1983
SATELLITE ENGINEERING LTD Vs. UNION OF INDIA	August 31, 1983
SATISH BALKRISHNA SHEKATKAR Vs. SUBHADA SATISH SHEKATKAR	August 29, 1983
SATYAVIJAY COMMERCIAL COMPANY Vs. COMMISSIONER OF SALES TAX MAHARASHTRA STATE	January 28, 1983
SAWLIRAM BALAJI DIGHE Vs. SATYABHAMABAI KISANRAO	February 17, 1983
SAYAMMA Vs. SHABBIR AHMED A REHMAN	October 13, 1983
SAYED AHMED Vs. ADDITIONAL SECRETARY TO THE GOVT OF INDIA	January 20, 1983
SEETHA MAHALAKSHMI RICE AND GROUNDNUT OIL MILLS Vs. RAJESH TRADING CODE	June 30, 1983
SHAHABUDDIN SHAMSUDDIN SHAIKH Vs. D RAMCHANDRAN COMMISSIONER OF POLICE	December 6, 1983
SHAIKH NOOR S O SHAIKH KATHU Vs. SHAIKH RASOOL S O SHAIKH HASAN	June 21, 1983
SHAMRAO VISHNU SIGNAPURKAR Vs. MAPUSA MUNICIPAL COUNCIL	October 5, 1983
SHAMSUDEEN ABDUL RAHIM Vs. NATIONAL DAIRY DEVELOPMENT BOARD ANAND	December 9, 1983
SHANKAR MAHADEO CHARPE Vs. S S H QAZI	September 6, 1983
SHANKAR THEATRES Vs. COMMISSIONER OF INCOME TAX	January 13, 1983
SHANTABAI Vs. SAHADEOTL	September 21, 1983
SHANTABAI KESHAV JOSHI Vs. STATE OF MAHARASHTRA	July 28, 1983
SHANTIKUMAR MAGANLAL JAIN Vs. COMMISSIONER OF INCOME TAX	January 12, 1983
SHANTILAL HIRALAL AND CO Vs. K S RAMAMURTI ITO	November 15, 1983
SHANTILAL WALCHAND KOTHARI Vs. SHANTABAI PURUSHOTAM DESHMUKH	December 7, 1983
SHARDA PRASAD SINGH Vs. MAHARASHTRA STATE ROAD TRANSPORT CORPORATION	November 10, 1983
SHARNAPPA V. PATRIKA Vs. STATE OF MAHARASHTRA	August 24, 1983
SHASHIKANT BABU DIKAR SURVE Vs. STATE OF MAHARASHTRA	November 10, 1983
SHATAGEPPA PARRAPA MUGERI Vs. M R NAIK	July 8, 1983
SHEIKH LAL Vs. MALHARI	December 16, 1983
SHIOLALSING GANNUSING RAJPUT Vs. SHANKAR MOTIRAM NALE	September 2, 1983
SHREE VINDHYA PAPER MILLS LTD Vs. UNION OF INDIA	January 21, 1983
SHRI MA Vs. SHRI ANTORNIO XAVIOR SILVOIRA	March 11, 1983
SHYAM SUNDER KABRA Vs. NADKARNI S M	December 8, 1983
SIDDHESHWAR SAHAKARI SAKHAR KARKHANA LIMITED Vs. STATE OF MAHARASHTRA	April 15, 1983
SIESTA STEEL CONSTRUCTION PRIVATE LIMITED Vs. SHIKARE K K	December 20, 1983
SINAI NETRAVALKAR MAHESH GOVIND DR AND BALKRISHNA GANPAT PAWAR Vs. UNION OF INDIA	August 31, 1983
SITABAI RAMNATH VAIDYA Vs. SHRIDHAR ABAJIT MAIND	February 1, 1983
SITARAM BALWANT PATIL Vs. MADHUKAR GOPAL KULKARNI	April 21, 1983
SONUBHAI YESHWANT JADHAV Vs. BALA GOVINDA YADAV	January 14, 1983
SORABJI MANCHARJI VAID Vs. REGISTRAR CO OP SOC	March 30, 1983
SOUTH EASTERN RAILWAY ADMINISTRATIONCALCUTTA Vs. GOVINDLAL GOPIKISAN MUNDRA	August 30, 1983
SRI OSWAL TRADERS Vs. MAHILA GRIHA UDYOD LIJJAT PAPAD	July 21, 1983
STATE BANK OF HYDERABAD Vs. SYED BARKATULLA	November 17, 1983
STATE OF MAHARASHTRA Vs. SULEMAN SULTAN ALI SULEMAN	July 28, 1983
STATE OF MAHARASHTRA Vs. LAXMI CHAND SUNDERDAS PAMNANI	July 28, 1983
STATE OF MAHARASHTRA Vs. DADA NANDRAM KORDE	August 5, 1983
STATE OF MAHARASHTRA Vs. RAGHUNATH HINDURAO GAJBAR	July 7, 1983
STATE OF MAHARASHTRA Vs. SHANTI SHANKAR	June 29, 1983
STATE OF MAHARASHTRA Vs. OMPRAKASH BULKHIDAS AGARWAL	September 3, 1983
STATE OF MAHARASHTRA Vs. CHANDRAKANT TRIPATH	September 9, 1983
STATE OF MAHARASHTRA Vs. GANGADHAR KISHAN PAITWAR	April 4, 1983
STATE OF MAHARASHTRA Vs. VISHWANATHRAO PARSHURAM MAIL	April 8, 1983
STATE OF MAHARASHTRA Vs. SHER ALI MOHAMED SADIQUE	February 22, 1983
STATE OF MAHARASHTRA Vs. ARVIND AMBALAL PATEL	February 21, 1983
STATE OF MAHARASHTRA Vs. MAHESH P MEHTA	March 4, 1983
STATE OF MAHARASHTRA Vs. DADAJI KACHARU SONAWANE	March 7, 1983
STATE OF MAHARASHTRA Vs. MADHUKAR ANANT WALAVALKAR	March 2, 1983
STATE OF MAHARASHTRA Vs. SHRIMANT GOVINDRAO NARAYANRAO GHORPADE	February 7, 1983
STATE OF MAHARASHTRA Vs. SONA HARI BHAGAT	November 29, 1983
STATE OF MAHARASHTRA Vs. LAXMIBAI	November 17, 1983
STATE OF MAHARASHTRA Vs. NAJIBULLAH SHAIKH	November 17, 1983
STATE OF MAHARASHTRA Vs. RAJABHAU SADASHIV GAIKWAD	September 28, 1983
STATE OF MAHARASHTRA Vs. BABURAO VISHWANATH SHENDE AND OTHERS	December 2, 1983
STATE OF MAHARASHTRA AT THE INSTANCE OF D C B C I D BOMBAY Vs. KHODYA alias KHODIDAS SONABHANI CHAVAN	February 28, 1983
SUBRAMANIAM SWAMY Vs. PRABHAKAR S PAI MAYOR OF BOMBAY	April 20, 1983
SUBRAMANIAN K ITO Vs. SIEMENS INDIA LIMITED	April 20, 1983
SUGRABI Vs. CAVAS NAVROJI PATEL	March 4, 1983
SUMANT K. PAVEKAR Vs. VASANTI SUMANT PAVEKAR	March 15, 1983
SUNDER MANSUKHANI Vs. GOBIND S O HEMRAJ KESWANI	July 7, 1983
SUPREME GENERAL FILMS EXCHANGE PRIVATE LIMITED Vs. DURGAPRASAD JANNATH TIWAR	December 23, 1983
SURESH NERKAR Vs. FOOD CORPORATION OF INDIA	October 26, 1983
SURESH TULSIDAS KILACHAND AND OTHERS Vs. COLLECTOR OF BOMBAY AND OTHERS	November 17, 1983
SURJEETSINGH RANJEET JABINDA Vs. MARATHWADA SHIKSHAN PRASARAK MANDAL AND OTHERS	August 17, 1983
SURYABEN VINODBHAI SHAH Vs. B.K. JHALA	February 21, 1983
SURYAKANT NATVARLAL SURATI Vs. KAMANI BROS P LTD	July 22, 1983
SUSHAMA SHARADCHANDRA BUDHISAGAR SOU Vs. PUNE VIDYARTHI GRAHA	November 15, 1983
SWARAN KANTILAL GUPTA Vs. STATE OF MAHARASHTRA	August 11, 1983
SYED HABIBUR REHMAN Vs. NAZEERA BEGUM	November 29, 1983
SYNTHETIC AND CHEMICALS LIMITED Vs. CHAWLA D R ITO	December 19, 1983
TAI W/O HARISHCHANDRA BHATKAR AND ANOTHER Vs. HARISHCHANDRA	October 21, 1983
TAPTI OIL INDUSTRIES Vs. STATE OF MAHARASHTRA	August 18, 1983
THANKAMMA JOSEPH Vs. P.T. JOSEPH	September 14, 1983
THE ARCHIDIOCASE OF GOA, DAMAN AND DIU Vs. UNION OF INDIA	March 30, 1983
TRUSTEES OF THE PORT OF BOMBAY Vs. ALJIMULLA RATHOD	September 26, 1983
TULSHIRAM Vs. STATE OF MAHARASHTRA	July 13, 1983
UNION CARBIDE INDIA LTD Vs. UNION OF INDIA	January 1, 1983
UNION OF INDIA Vs. LALJEE BROTHERS	August 19, 1983
UNION OF INDIA Vs. JOHN SAMUEL PETERS	January 25, 1983
UNIQUE ASSOCIATES CO OP HOUSING SOCIETY LIMITED Vs. UNION OF INDIA	November 8, 1983
UNITED INDIA INSURANCE COMPANY LIMITED Vs. H K KHATAU	July 6, 1983
USHA SALES LIMITED Vs. MALCOLM GOMES	June 23, 1983
VARSHA PUBLICATIONS PVT LTD Vs. STATE OF MAHARASHTRA	May 3, 1983
VASANT BAPURAO SAKARE Vs. STATE OF MAHARASHTRA	April 22, 1983
VASANT DATTATRAYA BOPARDIKAR Vs. SAKHARAM DATTATRAYA BOPARDIKAR	August 2, 1983
VASANT VISHNU VARTAK BY HEIRS LILABAI AND OTHERS Vs. PADMAKAR VISHNU VARTAK	July 25, 1983
VASANTKUMAR RADHAKISAN VORA Vs. BOARD OF TRUSTEES OF THE PORT OF BOMBAY	January 18, 1983
VASANTKUMAR RADHAKISAN VORA AND CHABILDAS RATILAL SHAH AND BHAU SOMA YERAM Vs. BOARD OF TRUSTEES OF THE PORT OF BOMBAY AND KIRIT J SHETH AND DEVJI SHIVRAM SAWANT	February 25, 1983
VASSUDEVA MADEVA SALGAOCAR Vs. UNION OF INDIA	September 29, 1983
VASUDEO MIRCHUMAL DEVJANI AND OTHERS Vs. HINDUSTAN CHEMICAL WORKS LTD. AND ANOTHER	August 31, 1983
VASUDEV DAULATRAM SADARANGANI Vs. SAJNI PREM LALWANI	March 1, 1983
VEERAMMA B BABU Vs. JANARDHAN	December 7, 1983
VEGETABLE OIL MFG COMPANY PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX	January 13, 1983
VENKAT S O NILOBA KABADE Vs. KISHAN S O DADARAO DHUMAL	July 27, 1983
VENKATRAO SATAPPA Vs. MARI JAKYA	August 19, 1983
VENUBAI ANANTRAO Vs. PRABHABAI GOVINDRAO JAMKAR	November 7, 1983
VIDARBHA CO OPERATIVE MARKETING SOCIETY LIMITED Vs. COMMISSIONER OF INCOME TAX	January 11, 1983
VIJAY DEVJI AIYA Vs. UNIVERSITY OF BOMBAY	April 6, 1983
VIJAYKUMAR Vs. STATE OF MAHARASHTRA	September 21, 1983
VIKRAM KARBHARI DAKHANE Vs. APRUKBAI	October 3, 1983
VIKRAM MADHOBA GHODKHANDE Vs. MEDICAL OFFICER RESEARCH CUM TRAINING CENTRE	February 14, 1983
VILAS LAXMAN NAIK Vs. STATE OF MAHARASHTRA	July 18, 1983
VIMALABAI Vs. LAXMIBAI	December 13, 1983
VINAYAK BHAGWAN SHETYE Vs. KISMET PVT LTD	March 8, 1983
VINAYAKRAO S O WAMANRAO DOIPHODE Vs. KISHANRAO GANPATRAO TARODEKAR	March 10, 1983
VINAYKUMAR PREMRATAN Vs. COLLECTOR BULDANA	March 10, 1983
VINOD KUMAR GOSALIA Vs. FRANK SILVA LOBO NORTON	November 22, 1983
VIREN NATWARLAL SHAH Vs. KHURSHID AHMED JALIL AHMED	February 9, 1983
VISHNU J PANDYA Vs. J K SYNTHETICS LIMITED	August 24, 1983
VISHNU KISAN DENGRE AND OTHERS Vs. STATE OF MAHARASHTRA AND OTHERS	March 24, 1983
VISHNU SHANKERDAN ADNANI Vs. NANISHA VISHNU ADNANI	November 30, 1983
VISHWANATH BALMUKAND GUJARATHI Vs. SHIVDAYAL DHULILAL PADIYAL	July 19, 1983
VISHWANATH RAMCHANDRA SATHE Vs. MADHUKAR HARI TANKSALA	March 2, 1983
VISWANATHRAO RANGANATHRAO KULKARNI Vs. THE COLLECTOR, JALNA	August 19, 1983
VOLTAS LIMITED Vs. M M KENDREKAR PRESIDING OFFICER	July 7, 1983
VRINDAVAN CO OP HOUSING SOC LTD Vs. MUNICIPAL CORPN OF GRETER BOMBAY	April 11, 1983
WADE GROUP SAHAKARI DAIRY SOC LTD Vs. STATE OF MAHARASHTRA	June 27, 1983
WAMAN C. SHINDORE AND OTHERS Vs. GOPAL B. CHAKRADEO AND OTHERS	March 31, 1983
WAMAN DEORAM SONAWANE Vs. GANESH MANDIR DHULIA	September 8, 1983
WAMAN GOVIND SHINDORE Vs. GOPAL BABURAO CHAKRADEO	December 21, 1983
WAMAN LIMBAJI ASHTEKAR AND CO Vs. KANTILAL MAGANLAL PAREKH	September 20, 1983
WASANTA BHAGWAN ZADE Vs. STATE OF MAHARASHTRA	November 9, 1983
WASHIM MUNICIPAL COUNCILWASHIM Vs. CHAGANLAL	April 4, 1983
Y M KOLI Vs. DHAVLU AJABA KOKANI	January 13, 1983
YADAV STORES, NAGPUR Vs. THE PRESIDING OFFICER, THIRD LABOUR COURT AT NAGPUR AND ANOTHER	November 22, 1983
YAHYA ALI AHMAD FAHEM Vs. STATE OF MAHARASHTRA	March 30, 1983
YESHWANT PRASAD POPULAR EDUCATION SOCIETY Vs. SHASHIKALA D. VAIDYA	September 1, 1983
YESODABAI BHAGWAN KHAMKAR Vs. PANDURANG DAGDU SANGLE	October 11, 1983
ZOHRABI Vs. ADD SECRETARY	November 14, 1983
ZUBEDABAI SMT Vs. COMMISSIONER OF INCOME TAX	January 14, 1983
ZULFIQUARUDDIN ZAHIRUDDIN Vs. SYED KARIMUDDIN MAHBOOB	November 10, 1983

Year 1983 of HIGH COURT OF BOMBAY

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