|
ABDUL AJIJ PUDDAN ANSARI Vs. JUBEDABAI
|
March 1, 1982 |
|
ABDUL R PATHAN Vs. STATE OF MAHARASHTRA
|
August 3, 1982 |
|
ABDULA SAMAD MAKHADUM BAKSH SHEIKH Vs. SUDHA ANANT PARAKHE
|
January 30, 1982 |
|
ABDUR RAHIM UNDRE Vs. PADMA ADBUR RAHIM UNDRE
|
January 30, 1982 |
|
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. PUTCO PRIVATE LIMITED
|
January 21, 1982 |
|
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. SETH HEMANT BHAGUBHAI TRUST
|
January 21, 1982 |
|
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. PAKCO ENGG PVT LIMITED
|
April 19, 1982 |
|
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. MUSTAKHUSEIN GULAMHUSEIN GHIA
|
June 16, 1982 |
|
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. DHARSEY KESHAVJI
|
July 9, 1982 |
|
AHMEDABAD MANUFACTURING AND CALICO PRINTING CO LTD Vs. WORKMEN
|
February 26, 1982 |
|
AMARCHAND JAINARAIN AGARWAL Vs. UNION OF INDIA
|
April 5, 1982 |
|
AMERICAN SPRING AND PRESSING WORKS LTD Vs. S L WADKAR
|
January 13, 1982 |
|
AMIN IBRAHIM Vs. SAYED G JAMALBHAI
|
March 23, 1982 |
|
AMRAVATI DISTRICT CENTRAL CO-OPERATIVE BANK LTD., AMRAVATI Vs. SHAMRAO TANBAJI LADAVIKAR AND OTHERS
|
January 22, 1982 |
|
AMY F ANTIA SMT Vs. ASSISTANT CONTROLLER OF ESTATE DUTY
|
July 26, 1982 |
|
ANAND DISTILLERY Vs. ASSISTANT COMMISSIONER OF SALES TAX PANAJI NO II
|
December 1, 1982 |
|
ANANDA MARUTI JADHAV Vs. HANSABAI BANDU GHUNAKE
|
January 28, 1982 |
|
ANANDRAO BANDU JADHAV Vs. BIBIJAN
|
September 2, 1982 |
|
ANJALI H CHITRE Vs. STATE OF MAHARASHTRA
|
June 28, 1982 |
|
ASHOK SHRIDHAR JOSHI Vs. STATE OF MAHARASHTRA
|
September 3, 1982 |
|
ASMITA CHANDRAHAS PATODEKAR Vs. STATE OF MAHARASHTRA AND OTHERS
|
September 3, 1982 |
|
ATLAS TRADING CO Vs. OFFICIAL ASSIGNEE OF BOMBAY
|
October 13, 1982 |
|
AYYUB ALI KANEKAR Vs. STATE OF MAHARASHTRA
|
March 8, 1982 |
|
B D YADAV AND M R MESHRAM ENGINEERS AND CONTRACTORS Vs. ADMINISTRATOR OF THE CITY OF NAGPUR
|
March 18, 1982 |
|
B R TUPKARI Vs. SUSHILABAI P CHIKATE
|
April 28, 1982 |
|
B.S. POTEY Vs. B.A. JOSHI
|
January 13, 1982 |
|
BABAN CHHAGAN MALI Vs. STATE OF MAHARASHTRA
|
September 2, 1982 |
|
BABU JAYSINGRAO SHELKE Vs. PITAMBER VISHWAMBHER WAEKAD
|
November 20, 1982 |
|
BABUBHAI Vs. GANGJI JESANG CHEDA
|
August 9, 1982 |
|
BADRINATH TEJPAL BHOMAVAT Vs. STATE OF MAHARASHTRA
|
April 23, 1982 |
|
BALKRISHNA BHAGWAN SALUNKE Vs. STATE OF MAHARASHTRA
|
September 23, 1982 |
|
BALU PARASU MAGADUM Vs. HIRABAI ALIAS ANUSUYA RAMCHANDRA PATIL
|
June 21, 1982 |
|
BALUBHAI G NAVLAKHI Vs. DHARAMDAS VITHALDAS SHAH
|
September 8, 1982 |
|
BANAS DOMNIC MIRANDA Vs. A K ANKOLA
|
April 8, 1982 |
|
BANDRA GREEN PARK CO OPERATIVE HOUSING SOCIETY LIMITED Vs. DAYADASI KALIA
|
March 25, 1982 |
|
BANSILAL SHANKAR GOSAVI Vs. POPATLAL DHONDIRAM KATARE
|
January 27, 1982 |
|
BAPU ATMARAM SHINDE Vs. STATE OF MAHARASHTRA
|
July 19, 1982 |
|
BASF INDIA LIMITED Vs. STATE OF MAHARASHTRA
|
December 7, 1982 |
|
BENGAL WATER PROOF WORKS 1940 LIMITED Vs. ARDESHIR JEHANGIR WORKS
|
January 30, 1982 |
|
BENNETT COLEMAN AND CO LTD Vs. ALLAHIRI INCOME-TAX OFFICER COMPANIES CIRCLE-VI 3 BOMBAY
|
September 22, 1982 |
|
BENNETT COLEMAN AND COMPANY LIMITED Vs. ALLAHIRI ITO
|
September 22, 1982 |
|
BHAGWANDAS S TOLANI Vs. B C AGGARWAL
|
July 1, 1982 |
|
BHAGWANI ENTERPRISES Vs. TARACHAND THAROOMAL
|
January 27, 1982 |
|
BHAJIRAO G GHATKE Vs. BOMBAY DOCKING CO PVT LTD
|
August 4, 1982 |
|
BHALCHANDRA RAGHUNATH DALAL Vs. LAXMAN DHANRAJ GAWALI AND ANOTHER
|
September 3, 1982 |
|
BHALCHANDRA VISHWESHWAR DESHMUKH Vs. STATE OF MAHARASHTRA
|
March 5, 1982 |
|
BHASKAR PANDURANG MAHATMA Vs. MEERABAI BHASKAR MAHATMA
|
March 1, 1982 |
|
BHASKAR SHRIPAD DEOBHAKTA Vs. SHANKAR GANESH MODAK
|
December 3, 1982 |
|
BIHARILAL BHAGWANDAS MAKHIJA Vs. PRIBHLAL K GAVALANI
|
October 15, 1982 |
|
BILLION PLASTICS PRIVATE LIMITED Vs. DYES AND CHEMICAL WORKERS UNION
|
December 20, 1982 |
|
BINA MOHAMED SHAKEEL WAHID AHMED Vs. STATE OF MAHARASHTRA
|
October 28, 1982 |
|
BIRJU MAKADWALA ALIAS BIRJU SATVA Vs. STATE OF MAHARASHTRA
|
January 4, 1982 |
|
BOARD OF TRUSTEES OF POST OF BOMBAY Vs. SRIYANSH KNITTERS
|
August 12, 1982 |
|
BOARD OF TRUSTEES OF THE PORT OF BOMBAY Vs. SRIYANSH KNITTERS
|
August 11, 1982 |
|
BOMBAY BURMAH TRADING CORPORATION LIMITED Vs. COMMISSIONER OF INCOME TAX
|
July 12, 1982 |
|
BOMBAY CASTWELL ENGINEERING PVT LTD Vs. BOMBAY CASTWELL ENGINEERING PVT LTD
|
July 9, 1982 |
|
BOMBAY MUNICIPAL CORPORATION FOR GREATER BOMBAY Vs. RAMESH G PATEL
|
December 24, 1982 |
|
BRIJLAL Vs. HOTEL NEELAM-LODGING AND BOARDING
|
October 4, 1982 |
|
BRITISH INSULATED CALLENDARS CABLES LIMITED Vs. COMMISSIONER OF INCOME TAX
|
February 25, 1982 |
|
CADGLIN A DSOUZA Vs. HARICHANDRA VANJUMAL SANGTANI
|
March 31, 1982 |
|
CAETANO F F DE FIGUEIREDO Vs. STATE P W D
|
October 16, 1982 |
|
CEMENT AGENCIES LIMITED Vs. COMMISSIONER OF INCOME TAX
|
July 28, 1982 |
|
CENTURY SPINNING AND MANUFACTURING COMPANY LIMITED Vs. COMMISSIONER OF WEALTH TAX
|
February 1, 1982 |
|
CENTURY SPINNING AND MANUFACTURING COMPANY LIMITED Vs. MISTRY N N ITO FIRST ADDL
|
September 29, 1982 |
|
CHAMPATRAO GIRIDHARRAO Vs. GOVINDA KISHNA MALI
|
October 20, 1982 |
|
CHANDRAKANT SHANKARRAO DESHMUKH Vs. HARIBHAU TUKARAMJI KATHANE AND OTHERS
|
July 1, 1982 |
|
CHANDRASHEKHAR SIDRAMAPPA CHINCHANSURE Vs. BHAURAO SIDRAMAPPA CHINCHANSURE
|
December 16, 1982 |
|
CHANDU NASRODDIN SHAIKH Vs. ANIL SHIVKARNA SHINGADE
|
October 7, 1982 |
|
CHANDULAL MOHANLAL VYAS Vs. RAHURI SAHAKARI KARKHANA LTD
|
September 30, 1982 |
|
CHEMICALS AND FIBRES OF INDIA LIMITED Vs. PILLAI M K N
|
July 29, 1982 |
|
CHEMICALS AND FIBRES OF INDIA LIMITED Vs. UNION OF INDIA
|
June 25, 1982 |
|
CHEMITEX GOA Vs. UNION OF INDIA
|
January 18, 1982 |
|
CHHABABAI Vs. CHINDU SHANKAR PATIL
|
February 3, 1982 |
|
CHHAGAN GHANSHYAM JARHAD Vs. STATE OF MAHARASHTRA
|
February 6, 1982 |
|
CHHAGANLAL MULCHAND JAIN Vs. NARAYAN JAGANNATH BANGH
|
November 22, 1982 |
|
CHIMANRAM MOTILAL PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
|
January 22, 1982 |
|
CHINDU KHEMA PATIL Vs. SARALA SOU CHINDU PATIL
|
October 14, 1982 |
|
CHOWGULE AND COMPANY,GOA Vs. UNION OF INDIA
|
May 28, 1982 |
|
CHUNILAL ANOOPCHAND DHOKE Vs. SHIVPRASAD S O CHAGANLAL DEVIDAN
|
October 18, 1982 |
|
COLABA LAND AND MILL CO LTD Vs. UNION OF INDIA
|
April 8, 1982 |
|
COMMISSIONER OF GIFT TAX Vs. HIRABHAI C JEHANGIR LADY
|
January 13, 1982 |
|
COMMISSIONER OF GIFT TAX Vs. ALEIXO P VELHO
|
February 1, 1982 |
|
COMMISSIONER OF INCOME TAX Vs. ASSOCIATED BUILDING COMPANY LIMITED
|
February 5, 1982 |
|
COMMISSIONER OF INCOME TAX Vs. BHIKAJI RAMACHANDRA
|
February 11, 1982 |
|
COMMISSIONER OF INCOME TAX Vs. SULTAN BROTHERS PVT LIMITED
|
February 11, 1982 |
|
COMMISSIONER OF INCOME TAX Vs. ORIENTAL GOVERNMENT SECURITY LIFE ASSURANCE COMPANY LIMITED
|
February 10, 1982 |
|
COMMISSIONER OF INCOME TAX Vs. NEW INDIA ASSURANCE COMPANY LIMITED
|
February 11, 1982 |
|
COMMISSIONER OF INCOME TAX Vs. DESHPANDE R S
|
February 12, 1982 |
|
COMMISSIONER OF INCOME TAX Vs. BHAICHAND H GANDHI
|
February 12, 1982 |
|
COMMISSIONER OF INCOME TAX Vs. MOHAMMAD YAKUB MOHAMMAD IBRAHIM AND CO
|
February 12, 1982 |
|
COMMISSIONER OF INCOME TAX Vs. INDUSTRIAL PERFUMES LIMITED
|
January 19, 1982 |
|
COMMISSIONER OF INCOME TAX Vs. DEVANDAS PERUMAL AND CO
|
January 20, 1982 |
|
COMMISSIONER OF INCOME TAX Vs. INVESTMENT CORPORATION OF INDIA LIMITED
|
January 21, 1982 |
|
COMMISSIONER OF INCOME TAX Vs. INDIAN HOTELS COMPANY LIMITED
|
February 24, 1982 |
|
COMMISSIONER OF INCOME TAX Vs. CINCEITA PRIVATE LIMITED
|
February 19, 1982 |
|
COMMISSIONER OF INCOME TAX Vs. VISHA NIMA CHARITY TRUST TRUSTEES OF
|
February 23, 1982 |
|
COMMISSIONER OF INCOME TAX Vs. NEO PHARMA PRIVATE LIMITED
|
March 2, 1982 |
|
COMMISSIONER OF INCOME TAX Vs. POPULAR METAL WORKS AND ROLLING MILLS
|
March 2, 1982 |
|
COMMISSIONER OF INCOME TAX Vs. PANDYA N K
|
February 15, 1982 |
|
COMMISSIONER OF INCOME TAX Vs. DESALE Y S
|
February 16, 1982 |
|
COMMISSIONER OF INCOME TAX Vs. PANDYA M K
|
February 16, 1982 |
|
COMMISSIONER OF INCOME TAX Vs. MULCHAND ELECTRIC AND RADIO INDUSTRIES LIMITED
|
February 17, 1982 |
|
COMMISSIONER OF INCOME TAX Vs. KAMLABEN N PATEL SMT
|
March 1, 1982 |
|
COMMISSIONER OF INCOME TAX Vs. SHARMA R D AND CO
|
March 1, 1982 |
|
COMMISSIONER OF INCOME TAX Vs. BIRLA M P
|
March 6, 1982 |
|
COMMISSIONER OF INCOME TAX Vs. INDIAN TEXTILE ENGINEERS PVT LIMITED
|
April 13, 1982 |
|
COMMISSIONER OF INCOME TAX Vs. FREYSSINET PRESTRESSED CONCRETE COMPANY LIMITED
|
April 14, 1982 |
|
COMMISSIONER OF INCOME TAX Vs. MUMBADEVI MANSION CO OWNERS HOUSING CO OP PRIVATE LIMITED
|
April 14, 1982 |
|
COMMISSIONER OF INCOME TAX Vs. MODIRAM LAXMANDAS P LIMITED
|
April 20, 1982 |
|
COMMISSIONER OF INCOME TAX Vs. JALGAON DISTRICT CENTRAL CO OPERATIVE BANK LIMITED
|
April 20, 1982 |
|
COMMISSIONER OF INCOME TAX Vs. SHAH CONSTRUCTION COMPANY LIMITED
|
April 21, 1982 |
|
COMMISSIONER OF INCOME TAX Vs. CHEMICALS AND FIBRES OF INDIA LIMITED
|
April 7, 1982 |
|
COMMISSIONER OF INCOME TAX Vs. KHIMJI BHANJEE AND CO
|
March 28, 1982 |
|
COMMISSIONER OF INCOME TAX Vs. SANDVIK ASIA LIMITED
|
June 18, 1982 |
|
COMMISSIONER OF INCOME TAX Vs. P V GORE AND CO
|
April 27, 1982 |
|
COMMISSIONER OF INCOME TAX Vs. INDUSTRIAL PERFUMES LIMITED
|
April 21, 1982 |
|
COMMISSIONER OF INCOME TAX Vs. INDIA AUTOMOBILES
|
April 28, 1982 |
|
COMMISSIONER OF INCOME TAX Vs. GEM AND JEWELLERY EXPORT PROMOTION COUNCIL
|
June 25, 1982 |
|
COMMISSIONER OF INCOME TAX Vs. CENTRAL AGENCY LIMITED
|
June 25, 1982 |
|
COMMISSIONER OF INCOME TAX Vs. WYMAN GORDON INDIA LIMITED
|
June 28, 1982 |
|
COMMISSIONER OF INCOME TAX Vs. RASHTRIYA METAL INDUSTRIES LIMITED
|
June 28, 1982 |
|
COMMISSIONER OF INCOME TAX Vs. CHANGDEO SUGAR MILLS LIMITED
|
June 24, 1982 |
|
COMMISSIONER OF INCOME TAX Vs. BADVE B S
|
July 13, 1982 |
|
COMMISSIONER OF INCOME TAX Vs. INTER LINK TRADERS PRIVATE LIMITED
|
June 28, 1982 |
|
COMMISSIONER OF INCOME TAX Vs. PATEL BROTHERS
|
July 5, 1982 |
|
COMMISSIONER OF INCOME TAX Vs. RALLIWOLF LIMITED
|
July 1, 1982 |
|
COMMISSIONER OF INCOME TAX Vs. MANOHAR BANDHU
|
July 28, 1982 |
|
COMMISSIONER OF INCOME TAX Vs. BAJAJ ELECTRICALS LIMITED
|
July 28, 1982 |
|
COMMISSIONER OF INCOME TAX Vs. BHIMJI BHANJEE AND CO
|
July 28, 1982 |
|
COMMISSIONER OF INCOME TAX Vs. BADISCHE ANILIN AND SODA FABRIK A G
|
July 30, 1982 |
|
COMMISSIONER OF INCOME TAX Vs. SASSOON J DAVID AND CO
|
July 30, 1982 |
|
COMMISSIONER OF INCOME TAX Vs. GOKAK MILLS LIMITED
|
July 29, 1982 |
|
COMMISSIONER OF INCOME TAX Vs. BOMBAY MASTER PRINTERS ASSOCIATION
|
July 29, 1982 |
|
COMMISSIONER OF INCOME TAX Vs. LIOYDS REGISTER OF SHIPPING
|
August 25, 1982 |
|
COMMISSIONER OF INCOME-TAX, POONA Vs. KISANDAS GOVERDHANDAS DAVE & CO
|
March 9, 1982 |
|
COMMISSIONER OF INCOME-TAX, POONA Vs. ALPANA TALKIES
|
July 9, 1982 |
|
COMMISSIONER OF SALES TAX Vs. AGARWAL AND CO
|
November 25, 1982 |
|
COMMISSIONER OF SALES TAX MAHARASHTRA STATE Vs. BHARAT TRADING COMPANY
|
December 7, 1982 |
|
COMMISSIONER OF SALES TAX MAHARASHTRA STATE Vs. AUTOMOBILE PRODUCTS OF INDIA LTD
|
December 8, 1982 |
|
COMMISSIONER OF SALES TAX MAHARASHTRA STATE BOMBAY Vs. G M APTE AND SONS
|
December 3, 1982 |
|
COMMISSIONER OF SALES TAX MAHARASHTRA STATE BOMBAY Vs. RAVI COFFEE WORKS
|
December 3, 1982 |
|
COMMISSIONER OF WEALTH TAX Vs. H V MUNGALE
|
July 16, 1982 |
|
COMMISSIONER OF WEALTH TAX Vs. MASTER JEHANGIR H C JEHANGIR
|
January 30, 1982 |
|
CONTROLLER OF ESTATE DUTY Vs. MOHAMED HABIB A VALIWALLA
|
July 20, 1982 |
|
CONTROLLER OF ESTATE DUTY Vs. MALHOTRA G H
|
July 20, 1982 |
|
CONTROLLER OF ESTATE DUTY Vs. RATANLAL BUDHAMAL TAKI
|
July 20, 1982 |
|
CONTROLLER OF ESTATE DUTY Vs. SANGHAVI D B
|
July 27, 1982 |
|
CONTROLLER OF ESTATE DUTY BOMBAY CITY Vs. MOHAMMED HABIB A VALIWALLA
|
March 20, 1982 |
|
COSMIC RADIO Vs. UNION OF INDIA
|
November 23, 1982 |
|
CROMPTON GREAVES LIMITED Vs. UNION OF INDIA
|
October 14, 1982 |
|
DADANBAI Vs. HARDAS PREMCHAND
|
April 30, 1982 |
|
DAGADU GUNAJI TALEKAR Vs. DAGADU MAHADU TALEKAR AND OTHERS
|
August 6, 1982 |
|
DAGADU SHAMRAO DESHMUKH Vs. STATE OF MAHARASHTRA
|
April 5, 1982 |
|
DAGDABAI AND MANIKCHAND Vs. MUNICIPAL COUNCIL
|
September 13, 1982 |
|
DAHIBEN UMEDBHAI PATEL Vs. NORMAN JAMES HAMILTON
|
December 8, 1982 |
|
DALEEP SINGH Vs. STATE OF MAHARASHTRA
|
July 15, 1982 |
|
DAMODAR MOHANLAL THAKKAR Vs. MAHARASHTRA STATE CO OPERATIVE APPELLATE COURT
|
June 28, 1982 |
|
DAMODARA RANUM POROBO LOUNDO Vs. BHASKER R JALMI; VINAYAK B JALMI; KASHINATH G JALMI
|
December 24, 1982 |
|
DASHRATH PIRJI DATE Vs. MAHADEO N KANE
|
September 1, 1982 |
|
DECCAN HIDES AND SKINS CO Vs. COMMISSIONER OF INCOME TAX
|
April 26, 1982 |
|
DECCAN SALES CORPORATION Vs. R PARTHASARTHY
|
September 22, 1982 |
|
DEPUTY ASSESSOR AND COLLECTOR Vs. FRIZAIR CORPORATION
|
April 3, 1982 |
|
DEVAYANI HARI SHANBAUG Vs. ESTATE MANAGER SALES BOMBAY HOUSING AND AREA DEVELOPMENT BOARD BOMBAY
|
December 15, 1982 |
|
DEVIDAYAL ROLLING AND REFINERIES PVT LTD Vs. A V BORKAR SUPERINTENDENT CENTRAL EXCISE
|
June 17, 1982 |
|
DEVPAL DHIR Vs. B V KUMAR COLLECTOR OF CUSTOMS APPEALS
|
September 20, 1982 |
|
DHARAMDAS MANGILAL JAIN Vs. SHRIKUWAR PENNALLA MUTHA
|
September 18, 1982 |
|
DHARAMDAS MANGILAL JAIN Vs. SHRIKUWAR
|
September 8, 1982 |
|
DHIRAJLAL HARIDAS Vs. COMMISSIONER OF INCOME TAX
|
July 17, 1982 |
|
DHONDANBAI Vs. NANA DAMODAR ALBAT
|
February 2, 1982 |
|
DIGAMBAR GANPATAO SHINDHIKUMTE Vs. ARYA HINDU VIDYA MANDIR
|
April 15, 1982 |
|
DIGAMBAR RAGHUNATH WAGLAVALE Vs. STATE OF MAHARASHTRA
|
March 3, 1982 |
|
DILIPBHAI CHHAGANLAL PATEL Vs. STATE OF MAHARASHTRA
|
November 24, 1982 |
|
DINKAR RAMCHANDRA HONALE Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY
|
March 4, 1982 |
|
DNYANESHWAR Vs. PANDHARINATH DAMODAR KHADKE
|
November 22, 1982 |
|
DNYANESHWAR DAGDOBA HIVREKAR Vs. STATE OF MAHARASHTRA
|
February 17, 1982 |
|
DNYANU VITHOO SAWANT AND ANOTHER Vs. BABURAO GOVIND DESAI AND ANOTHER
|
July 7, 1982 |
|
DOSA HIRJEE Vs. BIJOY KUMAR JHAJHARIA
|
August 31, 1982 |
|
ELSA BARRETO, CUELIM ETC. Vs. B.DA CRUZ, DEPUTY DIRECTOR OF EDUCATION
|
December 14, 1982 |
|
EXTRUSSION PROCESSES PVT LTD Vs. CHIEF CONTROLLER OF IMPORTS AND EXPORTS
|
December 8, 1982 |
|
F REHMAN Vs. BABSON AND COMPANY
|
February 11, 1982 |
|
FARIYAS HOTELS PVT LTD Vs. STATE OF MAHARASHTRA
|
August 31, 1982 |
|
FATECHAND MURLIDHAR Vs. M S E BOARD NAGPUR
|
January 22, 1982 |
|
FAVRE LEUBA AND COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
|
June 24, 1982 |
|
FOOD CORPORATION OF INDIA Vs. K.K. UPPAL
|
November 22, 1982 |
|
FULABAI SHANKARARO BANSODE Vs. KISAN RANGNATH JADHAV
|
February 4, 1982 |
|
G S WAGH Vs. ANANDA LAHANU DHONNAR
|
August 23, 1982 |
|
GAJANAN NARAYAN PATIL Vs. CHHAGAN DEVCHAND PATIL OF SHIRUD
|
March 30, 1982 |
|
GAJANAN VASANT VIJJAYANKAR Vs. VALUBAI BAPU GOVINDHI
|
January 30, 1982 |
|
GAJARABEN PRAKASHCHAND MEHTA Vs. RATILAL PHULCHAND MEHTA
|
March 12, 1982 |
|
GANESH DAMODAR DATAR MANAGER UNITED COMMERCIAL BANK AURANGABAD Vs. STATE OF MAHARASHTRA
|
August 17, 1982 |
|
GANGABAI Vs. RATAN KUMAR
|
August 25, 1982 |
|
GANGADHAR S O RAMNATH DESHMUKH Vs. NIRMALABEN
|
February 15, 1982 |
|
GANGADHAR VISHWANATH RANADE Vs. TAX RECOVERY OFFICER NO 2
|
December 15, 1982 |
|
GARWARE PLASTICS AND PALYESTAR CO LTD Vs. GALAB KASHINATH SALUNKE
|
July 2, 1982 |
|
GAZDAR D J Vs. CONTROLLER OF ESTATE DUTY
|
January 12, 1982 |
|
GIOVANNI MARCO MUZZU AND Vs. STATE OF MAHARASHTRA
|
July 22, 1982 |
|
GLEITLARGOR INDIA P LTD Vs. MAZAGAON DOCK LTD
|
February 5, 1982 |
|
GOODLAS NEROLAC PAINTS LIMITED Vs. COMMISSIONER OF INCOME TAX
|
January 22, 1982 |
|
GOPAL Vs. DIVISIONAL JOINT REGISTRAR CO OP SOC
|
July 21, 1982 |
|
GOPAL RAMPRASAD MUNDADA Vs. RAMLING MAHALING SWAMI
|
February 23, 1982 |
|
GOPIBAI GHANSHAMDAS ADVANI Vs. FOOD CORPORATION OF INDIA
|
September 23, 1982 |
|
GOVERDHANBARI DEVSTHAN KOPARGAON Vs. COLLECTOR OF AHMEDNAGAR
|
March 1, 1982 |
|
GULABBHAI BAPUBHAI GAWANDI Vs. SONUBAI BAPURAO KATKAR
|
January 11, 1982 |
|
GULABCHAND DIPCHAND GOLCHA Vs. NIMBAJI BHIKU BARI
|
May 2, 1982 |
|
GULAM KADAR GULAM RASUL Vs. STATE OF MAHARASHTRA
|
October 10, 1982 |
|
H.S. KAMLANI Vs. MAZGAON DOCK LTD
|
February 4, 1982 |
|
HAFIJJABI A AZIZ Vs. ABDUL AZIZ KADIRKHA
|
June 30, 1982 |
|
HANMATRAO S O VITHALRAO Vs. BHIMRAO S O GOVINDRAO
|
October 12, 1982 |
|
HARIKISHIN AJWANI Vs. S G RAJADHYAKSHA
|
April 21, 1982 |
|
HARILAL BANSU KEWAT Vs. STATE OF MAHARASHTRA
|
August 12, 1982 |
|
HARINAGAR SUGAR MILLS LIMITED Vs. COMMISSIONER OF INCOME TAX
|
July 13, 1982 |
|
HARISCHANDRA NARAYAN KHADAPE Vs. STATE OF MAHARASHTRA
|
October 20, 1982 |
|
HARISH MAHADEO PIMPALKHUTE Vs. STATE OF MAHARASHTRA
|
August 19, 1982 |
|
HASAN USMAN MULANI ANDTUKARAM BHIWA TEVARDEKAR Vs. TUKARAM BHIWA TEVARDEKAR AND HASAN USMAN MULANI
|
July 29, 1982 |
|
HATIMBHAI ABDEALI Vs. BHAGWANDAS HIRALAL GUNDARIA
|
August 6, 1982 |
|
HEMCHANDRA SHRIDHAR NAIR Vs. HEMANGI HEMCHANDRA NAIR
|
April 8, 1982 |
|
HINDURAO ANNASAHEB PATIL Vs. YESHWANT LAXMAN YADAV
|
June 21, 1982 |
|
HINDUSTAN PETROLEUM CORPORATION LIMITED Vs. COMMISSIONER OF INCOME TAX
|
April 21, 1982 |
|
HINDUSTAN ZINC LIMITED Vs. ASSOCIATED METALS AND MINERALS CORPORATION
|
September 13, 1982 |
|
HIRAMAN MANGA JANGALE AND ANOTHER Vs. GIRJABAI W/O MANGA JANGALE
|
December 6, 1982 |
|
HIRJEE VEERJEE AND CO Vs. SAROJA NARAYAN SHETTY
|
April 15, 1982 |
|
HIRJEE VEERJEE AND CO Vs. SAROJA NARAYAN SHETTY
|
February 15, 1982 |
|
HUSSAIN ALIAS PATIYA OSMANKHAN Vs. STATE OF MAHARASHTRA
|
March 5, 1982 |
|
IMAM MOHAMED PENDHARI Vs. RAHIMATABAI ALLABAKSHA PENDHARI
|
April 30, 1982 |
|
IN RE: DHANRAJ C. BHATIA Vs. STATE
|
September 23, 1982 |
|
INDIAN HUME PIPE CO LTD Vs. INDUSTRIAL COURT
|
October 5, 1982 |
|
INDIRA J KAUSHIK Vs. R M SALUNKE
|
June 22, 1982 |
|
INDULAL HIRALAL SHAH Vs. S S SALGAONKAR
|
December 24, 1982 |
|
IRAPPA BHIMRAO UMATE Vs. SHANKARAPPA BHIMRAO UMATE
|
June 30, 1982 |
|
JAGOO SARJU KATHAUTE Vs. RAMKALI JAGOO KATHAUTE
|
July 29, 1982 |
|
JAI HIND OIL MILLS CO Vs. STATE OF MAHARASHTRA
|
April 7, 1982 |
|
JAI VIKRAM SHAH & GULF AIR CO. Vs. R P TRIPATHI
|
September 30, 1982 |
|
JAIN SHUDH VANASPATI LTD Vs. S R PATANKAR
|
September 20, 1982 |
|
JAIN TAPASVI UMARSI SAMJI PASOO CHHEDA KUTCHWALA Vs. HARILAL DHANJI KANIA
|
April 15, 1982 |
|
JANARDAN MAHADEV DHURU Vs. VIJAYNATH MORESHWAR DHURU
|
March 9, 1982 |
|
JANATA WORKS P LTD Vs. JANATA WORKS P LTD
|
September 23, 1982 |
|
JASLOK HOSPITAL & RESEARCH CENTRE Vs. B.V.CHAVAN
|
December 6, 1982 |
|
JAYANATILAL MOHANLAL Vs. NARANDAS AND SONS
|
September 29, 1982 |
|
JAYARAM KRISHNAJI GAYAKWAD Vs. STATE OF MAHARASHTRA
|
June 21, 1982 |
|
JAYPAL BANDU ADAKE Vs. BASAVALI GURALINGAPPA MAHALAAK
|
March 17, 1982 |
|
JAYPAL BANDU ADAKE AND KESHARLAL SHAMLAL JAIN Vs. BASAVALI GURULINGAPPA MHALANK AND BANSILAL LOKNATH JAIN
|
March 16, 1982 |
|
JEEVAN PRAKASH PANDURANG MOKASHE Vs. STATE BANK OF INDIA
|
March 24, 1982 |
|
JITENDRA KUMAR SHRIKRISHNADAS MEHTA, NAGPUR Vs. STATE OF MAHARASHTRA AND OTHERS
|
September 1, 1982 |
|
JOGINDER SINGH RAVAIL SINGH Vs. SITAVANTI AVTAR SINGH BHASIN
|
September 17, 1982 |
|
JOSEPH FRANCIS LOBO Vs. SECRETARY MODERN EDUCATION SOCIETY N WADIA COLLEGE POONA
|
August 2, 1982 |
|
JOSTS ENGINEERING LIMITED BOMBAY Vs. UNION OF INDIA
|
October 6, 1982 |
|
K G AGARWAL Vs. DIVISIONAL SUPERINTENDENTSOUTH CENTRAL RAILWAY
|
February 10, 1982 |
|
KADAR KHAU MEHBOOB KHAN Vs. STATE OF MAHARASHTRA
|
March 5, 1982 |
|
KAIRA DISTRICT CO OP MILK PRODUCER UNION LIMITED Vs. KISHORE SHANTILAL SHAH
|
February 1, 1982 |
|
KALYANDAS MANILAL SHAH Vs. S M KANKARIA
|
March 17, 1982 |
|
KAMAL SHRIKRISHNA JOGLEKAR Vs. STATE OF MAHARASHTRA AND OTHER
|
January 15, 1982 |
|
KAMALA PRASAD SHUKLA Vs. S N INGOLE
|
October 25, 1982 |
|
KAMANI METALLIC OXIDES LIMITED Vs. KAMANI TUBES LIMITED
|
June 29, 1982 |
|
KAMLABAI LACHMANDAS DABRAI Vs. MADHAV CO OPERATIVE HOUSING SOCIETY LIMITED
|
September 9, 1982 |
|
KANNAD, DISTRICT AURANGABAD Vs. STATE OF MAHARASHTRA
|
April 23, 1982 |
|
KANTABAI SANDU NANE Vs. SANDU PARASRAMNANE
|
June 22, 1982 |
|
KANTILAL LAXMICHAND AND CO. Vs. STATE OF MAHARASHTRA AND ANOTHER
|
August 4, 1982 |
|
KANTILAL NAHALCHAND Vs. RAO T Y C CIT
|
August 19, 1982 |
|
KANTIRANI JAYNARAYAN MANGAL Vs. STATE OF MAHARASHTRA
|
March 11, 1982 |
|
KARBHARI Vs. ANJANABAI
|
February 26, 1982 |
|
KARUJI HARJI GUNJAL Vs. STATE OF MAHARASHTRA
|
February 16, 1982 |
|
KASHINATH MAHIPAL GAIKWAD Vs. STATE OF MAHARASHTRA
|
February 2, 1982 |
|
KASTURBAI BALBHIM CHOUGULE Vs. BALBHIM BAPU CHOUGULE
|
November 26, 1982 |
|
KESHAO BALASA SAOJI Vs. SHASHIKARJANKIRAM SAOJI
|
August 13, 1982 |
|
KESHAV PATLOBA GITE Vs. RAM APPARAO GITE
|
June 24, 1982 |
|
KHAN A N MISS Vs. CONTROLLER OF ESTATE DUTY FIRST ASST
|
July 20, 1982 |
|
KHANDESH COLLEGE EDUCATION SOCIETY Vs. GANESH LETU BHIRUD
|
April 20, 1982 |
|
KHANDO GANESH KULKARNI Vs. BANDO RAMCHANDRA MUJUMDAR
|
January 15, 1982 |
|
KIKABHAI ABDULALI RANGAWALA Vs. COMMISSIONER OF INCOME TAX
|
June 22, 1982 |
|
KILLICK NIXON LIMITED Vs. BANK OF INDIA
|
February 18, 1982 |
|
KISAN AMRUT PAWAR Vs. SARANGDHAR BABAN DHORE
|
November 3, 1982 |
|
KISAN WAMAN SASANE AND ORS. Vs. MAHARASHTRA STATE ROAD TRANSPORT CORPORATION AND ANR.
|
August 9, 1982 |
|
KRISHNA SHIVAJI BHOSALE Vs. MANGALDAS BHANUDAS
|
February 17, 1982 |
|
KUMARI ASMITA CHANDRAHAS PATODEKAR Vs. STATE OF MAHARASHTRA
|
September 3, 1982 |
|
L Y LAGOO Vs. SPECIAL LAND ACQUISITION OFFICER 2 PUNE
|
February 6, 1982 |
|
LALTA PRASAD GOENKA Vs. COMMISSIONER OF INCOME TAX
|
April 26, 1982 |
|
LAXMIBAI Vs. RAMCHANDRA RAGHO SAWANT
|
August 4, 1982 |
|
LAXMIBAI NAGAPPA MATIWADAR Vs. LIMBABAI NAGAPPA MATIWADAR
|
December 8, 1982 |
|
LAXMINARAYAN FATTELAL RATHI AND ANOTHER Vs. STATE OF MAHARASHTRA
|
March 5, 1982 |
|
LAXMINARAYAN RAMDAYAL GUTANI Vs. STATE OF MAHARASHTRA
|
July 9, 1982 |
|
LILAVATI H HIRANANDANI Vs. USHA TONDON
|
October 6, 1982 |
|
M VIJAYAN Vs. LAJPATRAI G JASANI
|
February 6, 1982 |
|
M. MOHAMMED Vs. UNION OF INDIA
|
April 29, 1982 |
|
M. SEN SHARMA Vs. AMBIKA PRASAD SHARMA
|
November 3, 1982 |
|
M/S. CO-OPERATIVE BIDI UTPADAK MAZDOOR SAHAKARI SOCIETY LTD., BRAHMAPURI Vs. NAKTU TULSHIRAM THAORF
|
January 28, 1982 |
|
MADANKUMAR DHARAMCHAND JAIN Vs. STATE OF MAHARASHTRA
|
October 16, 1982 |
|
MADANLAL MULCHAND SONI Vs. MAINKICHAND DHANRAJ GUGLE
|
March 8, 1982 |
|
MADHAV SHANKAR SONAWANE AND STATE OF MAHARASHTRA Vs. STATE OF MAHARASHTRA AND MADHAV SHANKAR SONAWANE
|
April 19, 1982 |
|
MADHAVDAS DWARKADAS Vs. JUGAL KISHORE SARAF
|
April 29, 1982 |
|
MADHUKAR NATHU BARHATE Vs. KUSUM BARHATE
|
February 26, 1982 |
|
MADHUKAR NATHU BARHATE Vs. KUSUM BARHATE
|
February 15, 1982 |
|
MADHUKAR TIMBAK GORE Vs. VASANT RAMKRISHNA KOLHATKAR
|
September 13, 1982 |
|
MADHUKAR VENKATESH KULKARNI Vs. STATE OF MAHARASHTRA
|
February 2, 1982 |
|
MADHUKAR VYAS Vs. RANJANBEN ASHWIN THAKKAR
|
October 7, 1982 |
|
MADHUSUDAN DWARKADAS VORA Vs. SUPERINTENDENT OF STAMPS
|
August 19, 1982 |
|
MADHUSUDAN PALSHETKAR Vs. STATE OF MAHARASHTRA AND ANOTHER
|
April 1, 1982 |
|
MADHUVANTI PURUSHOTTAM THATTE Vs. STATE OF MAHARASHTRA
|
October 16, 1982 |
|
MAFAT LAL ENGINEERING INDUSRIES LTD Vs. ASSOCIATION OF ENGINEERING WORKERS
|
December 14, 1982 |
|
MAHADEO ACHUT BHAT Vs. SUSHILABAI KRISHNA JANORKAR AND ANOTHER
|
July 12, 1982 |
|
MAHARASHTA GENERAL KAMGAR UNION Vs. CALICO CHEMICAL PLASTICS AND FABRICS DIVISION
|
June 21, 1982 |
|
MAHARASHTRA GENERAL KAMGAR UNION Vs. GLASS CONTAINERS PVT LTD
|
August 13, 1982 |
|
MAHARASHTRA GENERAL KAMGAR UNION Vs. MAZDOOR CONGRESS
|
September 2, 1982 |
|
MAHARASHTRA STATE ELECTRICITY BOARD Vs. TRIMBAK NARAYANRAO PHULARI
|
April 1, 1982 |
|
MAHARASHTRA STATE FINANCIAL CORPORATION Vs. PANKAJKUMAR P SHAH
|
March 25, 1982 |
|
MAHARASHTRA STATE ROAD TRANSPORT CORPORATION Vs. RAMCHANDRA PANDURANG MAHADIK
|
July 19, 1982 |
|
MAHMOOD KHAN NOOR KHAN Vs. GOVARDHAN SHANKAR PARDESHI
|
February 3, 1982 |
|
MALABAR STEAMSHIP CO LTD Vs. ADDITIONAL COLLECTOR OF CUSTOMS
|
January 20, 1982 |
|
MANAGEMENT OF THE DECCAN EDUCATION SOCIETIES RUNNING FERGUSSON COLLEGE Vs. RAMCHANDRA DATTATRAYA KODRE AND ANOTHER
|
August 13, 1982 |
|
MANIBAI WD O HARIBAHI PARMAR Vs. MANOHAR S O CHANDULAL BALWANI
|
January 16, 1982 |
|
MANOHAR S/O. DHUNDIRAJ JOSHI Vs. JHUNNULAL S/O. HARIRAM YADAO
|
September 24, 1982 |
|
MAROTRAO BALAJI CHAVRE AND MAHADEO BHAGWANJI WAIRAGADE AND GAJANAN KAWADUJI NARNAWARA PATIL AND MADHAV S O BUDHA ANDUDHAWA S O SHRAWAN GAWA Vs. LAXMAN TANBA SHINGRU
|
February 24, 1982 |
|
MAROTRAO CHANDRABHAN BHURANDE Vs. RAMBHAU TUKARAM ALONE
|
August 11, 1982 |
|
MARUTI BHANUDAS KAMBLE Vs. STATE OF MAHARASHTRA
|
February 17, 1982 |
|
MATHER AND PLATT LTD Vs. STATE OF MAHARASHTRA
|
November 24, 1982 |
|
MATHEW CHARIAN CHRISTIAN Vs. RAJKUMAR RAMAVATAR CHOURASIA
|
August 19, 1982 |
|
MATSYA YOJANA SAHAKARI SANSTHA LTD., UMRER Vs. MUNICIPAL COUNCIL, UMRER AND OTHERS
|
September 24, 1982 |
|
MAZDOOR CONGRESS Vs. S.R. SHINDE
|
July 12, 1982 |
|
MEHTA GEMS Vs. UNION OF INDIA
|
November 26, 1982 |
|
METAL ROLLING WORKS PVT LIMITED Vs. COMMISSIONER OF INCOME TAX
|
July 14, 1982 |
|
MIRAJ KAMGAR UNION Vs. MIRAJ KAMGAR PARISHAD
|
July 1, 1982 |
|
MODERN DEKOR PAINTING CONTRACTS PVT LTD Vs. JENSON AND NICHOLSON INDIA LTD
|
March 16, 1982 |
|
MOGUL LINE LTD Vs. A K DUTT
|
October 5, 1982 |
|
MOHAMED HANIF HABIB HUSAIN Vs. ABDUL HAMID HAJMULLA QURESHI
|
March 25, 1982 |
|
MOHAMEDKHALIL S O HAJI ABDUL VAHID Vs. STATE OF MAHARASHTRA
|
September 22, 1982 |
|
MOHAMMAD HANIF BABAN SAHEB BAGWAN Vs. SMT. AMINA BI ABBAS TAMBOLI
|
April 22, 1982 |
|
MOHAMOD KHALIL S/O HAJI ABDUL VAHID Vs. STATE OF MAHARASHTRA
|
November 22, 1982 |
|
MOHD AFSAR MOHD YOUSUF ANSARI Vs. STATE OF MAHARASHTRA
|
October 13, 1982 |
|
MOHD HUSSAIN Vs. SECRETARY GOVT OF MAHARASHTRA HOME DEPARTMENT MANTRALAYA BOMBAY AND
|
February 6, 1982 |
|
MOHINI K ADVANI MRS Vs. CONTROLLER OF ESTATE DUTY
|
July 27, 1982 |
|
MOOSA VELLIAT Vs. ASSTT SECRETARY, GOVERNMENT OF MAHARASHTRA
|
September 7, 1982 |
|
MORARJI GOKULDAS DEOJI TRUST Vs. MADHAV VITHAL KUDWA
|
November 23, 1982 |
|
MUKAND IRON AND STEEL WORKS LTD Vs. MAHARASHTRA STATE ELECTRICITY BOARD
|
August 25, 1982 |
|
MUKUND UKHA SHIMPI Vs. PREMJI DURGARAI SHAH
|
February 17, 1982 |
|
MUMBAI MAZDOOR SABHA Vs. BOMBAY DYEING AND MFG. CO. LTD.
|
March 4, 1982 |
|
MUNICIPAL CORPORATION OF BOMBAY Vs. GOPAL M GUTTAL JUDGE
|
August 27, 1982 |
|
MUNICIPAL CORPORATION OF GREATER BOMBAY Vs. BOMBAY ELECTRIC WORKERS UNION AND ANOTHER
|
August 10, 1982 |
|
MURLIDHAR GOVARDHANDAS SHSH Vs. S V KUNNUR
|
August 31, 1982 |
|
MUSA MAHIBOOB SHAIKH Vs. THE STATE OF MAHARASHTRA
|
January 15, 1982 |
|
MUSHIRKHA BASHIRKHA MUSALMAN Vs. STATE OF MAHARASHTRA
|
October 19, 1982 |
|
MUZFAR HASAN S O SHEKUMIYA Vs. RAJEBAHADU PANNALAL MANUFACTURING CO PRIVATE LIMITED
|
July 27, 1982 |
|
NAGPUR HOTEL OWNER'S ASSOCIATION Vs. CITY OF NAGPUR CORPORATION
|
September 1, 1982 |
|
NANA TUKARAM JAIKAR Vs. SONABAI
|
February 15, 1982 |
|
NAND KUMAR GANGADHAR AGARMORE Vs. LAXMIBAI GANPAT KHADE
|
August 4, 1982 |
|
NANUBHAI M PATEL Vs. JAGMOHANLAL BILASARI RUNGTA
|
October 25, 1982 |
|
NARANDAR B AGARWAL Vs. USMAN HAJI ABBAS
|
July 8, 1982 |
|
NARAYAN SHANKAR PATIL Vs. COMMISSIONER OF POLICE THANE
|
April 13, 1982 |
|
NARENDRA KUMAR JAIN Vs. CHANCHALBEN BABUBHAI PANCHAL
|
October 22, 1982 |
|
NATIONAL RADIO AND ELECTRONICS CO LTD Vs. UNION OF INDIA
|
October 26, 1982 |
|
NATIONAL TEXTILE CORPORATION MAH NORTH LIMITED Vs. KHUSHALCHAND BISSESSARDAS DAGA
|
July 21, 1982 |
|
NAVARITI RAJARAM Vs. STATE OF MAHARASHTRA
|
December 2, 1982 |
|
NEELIMA GANGADHAR BAKRE Vs. STATE OF MAHARASHTRA AND OTHERS
|
September 15, 1982 |
|
NEVANDRAM JAVERMAL Vs. DEVIKABAI HARIDAS GANDHI
|
March 29, 1982 |
|
NIKANTH BALPPA MANGAVE SHOP Vs. RAJ AND CO
|
March 9, 1982 |
|
NILA PRODUCTS LIMITED Vs. COMMISSIONER OF INCOME TAX
|
July 14, 1982 |
|
NILESH CONSTRUCTION COMPANY Vs. GANGUBAI WD O OF BABLYA BENDU CHAUDHARY
|
April 26, 1982 |
|
NIRMALA KESHAVLAL SMT Vs. CONTROLLER OF ESTATE DUTY
|
July 19, 1982 |
|
NOBLE TRADING CO Vs. STATE OF MAHARASHTRA
|
October 21, 1982 |
|
NOORKHAN GULZARKHAN Vs. AKBARALI ISMAILBHAI JIWANI
|
February 6, 1982 |
|
OM PRAKASH BERLIA Vs. UNIT TRUST OF INDIA
|
June 28, 1982 |
|
OMKAR SHRAWAN Vs. STATE OF MAHARASHTRA
|
September 20, 1982 |
|
ORIENT CLUB Vs. COMMISSIONER OF WEALTH TAX
|
February 8, 1982 |
|
ORIENTAL FIRE AND GENERAL INSURANCE CO LTD Vs. BALKRISHNA RAMCHANDRA NAYAN
|
March 4, 1982 |
|
ORIENTAL FIRE AND GENERAL INSURANCE COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
|
June 15, 1982 |
|
P B SAMANT Vs. STATE OF MAHARASHTRA
|
January 12, 1982 |
|
PADMINIBAI ALIAS PANABAI Vs. SAMBAJI DHONDIRAM BHOSLE AND ANOTHER
|
November 24, 1982 |
|
PAIKAMMA Vs. MAROTI
|
November 3, 1982 |
|
PANDURANG NAMDEO DHABEKAR Vs. VITHAL RANGRAO PATIL
|
August 16, 1982 |
|
PANDURANG SADASHIO PATIL Vs. PANDURANG CHIMANJI PATIL
|
August 3, 1982 |
|
PARBHANI ZILLA KRISHI UDYOG SERVA SEVA SAHAKARI SANSTHA LIMITEDPARBHANI Vs. STATE OF MAHARASHTRA
|
December 8, 1982 |
|
PEROJA DADABHOY SETT Vs. STATE OF MAHARASHTRA
|
January 22, 1982 |
|
PIONEER TOOLS AND APPLIANCES P LTD Vs. UNION OF INDIA
|
October 15, 1982 |
|
PRABHAKAR EKNATH GATE Vs. HASSAN HUSSEIN DASTI
|
March 16, 1982 |
|
PRABHAVATI ISHWARDAS Vs. HIS HIGHNESS MAHARAJ DHIRAJ MIRZA MAHARAO MADANSINGHJI VIJAYSINGHJI SAVAI BAHADUR MAHARAO OF CUTCH
|
May 6, 1982 |
|
PRAKASH AWADHUT KULKARNI Vs. REKHA PRAKASH KULKARNI
|
February 28, 1982 |
|
PRAKASH COTTON MILLS PRIVATE LIMITED Vs. MUNICIPAL COMMISSIONER FOR GREATER BOMBAY
|
January 15, 1982 |
|
PRAKASH DEORAM GURCHAL Vs. STATE OF MAHARASHTRA
|
August 31, 1982 |
|
PRAKASH GHANSHAMDAS NATHANI Vs. STATE OF MAHARASHTRA
|
April 7, 1982 |
|
PREMCHAND MANIKCHAND RATHOR Vs. RAMKUNWAR S O RAMCHANDRA CHOUDHARI
|
July 16, 1982 |
|
PRESS METAL CORPORATION LIMITED Vs. NOSHIR SORABJI POCHKHANAWALLA
|
April 16, 1982 |
|
PRINCESS MAHESHWARI DEVI OF PRATAPGARH Vs. COMMISSIONER OF INCOME TAX
|
July 15, 1982 |
|
PURSHOTTAM VISINDAS RAHEJA Vs. LIFE INSURANCE CORPORATION OF INDIA
|
April 2, 1982 |
|
PURUSHOTTAM ISHWARLAL MATCHHAR Vs. MADHUSUDAN GOVIND TAMBDE
|
February 15, 1982 |
|
R J MEHTA Vs. HIS LORDSHIP THE CHIEF JUSTICE VENKAT SHRINIVAS DESHPANDE
|
February 4, 1982 |
|
R X A DE MONTE FURTADO Vs. ASMINISTARATOR GOA DAMAN & DIU
|
May 12, 1982 |
|
RADHAKISHAN BHAGGULAL JAISWAL Vs. ASST COLLECTOR AND RETURNING OFFICER
|
July 29, 1982 |
|
RAJA DHANRAJGIRJI CHELA OF LATE NARSINGIRJI GIJANGIRJI Vs. STATE BANK OF HYDERABAD
|
August 3, 1982 |
|
RAJASTHAN CONSTRUCTION CO P LIMITED Vs. COMMISSIONER OF INCOME TAX
|
July 15, 1982 |
|
RAJESHWAR SAYANNA Vs. STATE OF MAHARASHTRA
|
December 13, 1982 |
|
RAMACHANDRA BASTIRAM SARASWAT Vs. RAMNIWAS BANSILAL LAKHOTIYA
|
October 8, 1982 |
|
RAMALAL SAIGAL Vs. SULTANA
|
March 24, 1982 |
|
RAMANLAL KACHARULAL TEJMAL Vs. COMMISSIONER OF INCOME TAX
|
July 29, 1982 |
|
RAMESH LAXMAN CONTRACTOR Vs. JAYSHREEBEN RAMESH CONTRACTOR
|
March 8, 1982 |
|
RAMKISHOR LAXMINARAYAN PANDE Vs. STATE OF MAHARASHTRA
|
February 15, 1982 |
|
RAMKRISHNA NARAYAN PATEKAR Vs. STATE OF MAHARASHTRA
|
December 23, 1982 |
|
RAMRAO S/O. PUNJAJI DESHMUKH Vs. MUGUTRAO S/O. ANANDRAO DESHMUKH
|
July 28, 1982 |
|
RAMSWAROOP GAWRISHANKAR GUPTA AND ANOTHER Vs. MOTILAL BIRANCHILAL GUPTA AND ANOTHER
|
April 8, 1982 |
|
RAMZANALI GULAM HUSSAIN ADATIA Vs. STATE OF MAHARASHTRA
|
March 23, 1982 |
|
RANJITSINGH S O KIRATSINGH BAGHELE Vs. SHAMABAI
|
February 18, 1982 |
|
RASHID GAFOOR PARKAR Vs. STATE OF MAHARASHTRA
|
November 5, 1982 |
|
RASHIDKHAN AMIRKHAN PATHAN Vs. HALIMABI
|
February 17, 1982 |
|
RATANLAL DHONDIRAM Vs. COMMISSIONER OF INCOME TAX
|
February 3, 1982 |
|
RATANSI HIRJI JAIN Vs. STATE OF MAHARASHTRA
|
August 31, 1982 |
|
RATNARAJ THANGRAJ Vs. DEPUTY CONTROLLER OF RATIONING
|
February 12, 1982 |
|
RAWAN BAJIRAM PAWAR Vs. MOHAMMAD ISAR SHAIKH AMIR
|
September 2, 1982 |
|
RAYMOND WOLLEN MILLS LIMITED Vs. MONOPOLIES AND RESTRICTIVE TRADE PRACTICES COMMISSION
|
June 16, 1982 |
|
RESERVE BANK OF INDIA EMPLOYEES ASSOCIATION NAGPUR Vs. A P AIYER MANAGER RESERVE BANK OF INDIA NAGPUR
|
August 13, 1982 |
|
SADASHIVGURAPPA ADKE Vs. RAMBALABH GOVERDHAN DAGA
|
February 4, 1982 |
|
SADASHIVRAO VINAYAKRAO PATKI Vs. SHANTABAI GANGADHARRAO NIMGAONKAR
|
February 4, 1982 |
|
SAFAR ALI NAWAB Vs. DR. ABDUL AZIZ SHARFUDDIN BAHAUDDIN AND ANOTHER
|
November 29, 1982 |
|
SAIKH HUSENBI JANSAHEB Vs. SAYYAD LATIF SAYYAD IMAM
|
July 30, 1982 |
|
SAKEENA WD O ALIMAHOMED JUMARDIKHAN Vs. KUSUMBI WD O ABDULKHAN JUMARDIKHAN
|
December 22, 1982 |
|
SAMARTH RAMDAS MATHSHRI VITHAL RAKHUMAI MANDIR TRUST AWAS Vs. ATMARAM DAMU RANE
|
January 12, 1982 |
|
SARDAR DALEEPSINGH S/O SARDAR PRATAPSINGH Vs. STATE OF MAHARASHTRA
|
July 15, 1982 |
|
SARDARSINGH HARISINGH BAGGA Vs. SHRIRANG RAMRATAN CHANDAK
|
January 15, 1982 |
|
SCINDIA EMPLOYEES UNION Vs. SCINDIA STEAM NAVIGATION CO LTD
|
January 25, 1982 |
|
SCINDIA STEAM NAVIGATION CO LTD Vs. SCINDIA EMPLOYEES UNION
|
September 21, 1982 |
|
SEARLE INDIA LIMITED Vs. CENTRAL BOARD OF DIRECT TAXES
|
October 4, 1982 |
|
SENIOR DIVISIONAL PERSONAL OFFICER SOUTH CENTRAL RLY HUBLI Vs. CIVIL JUDGE
|
October 7, 1982 |
|
SETH HEMANT BHAGUBHAI MAFATLAL` Vs. N RAMA IYER GTO
|
September 24, 1982 |
|
SHAHAJI DATTU PATIL Vs. STATE OF MAHARASHTRA
|
February 11, 1982 |
|
SHAMJI MITHUBHAI VORA Vs. STATE OF MAHARASHTRA
|
December 17, 1982 |
|
SHANTABAI HARI CHAVHAN Vs. SATYAWATIBAI ALIAS CHANDRABAI RAGHUNATH ACHAREKAR
|
April 13, 1982 |
|
SHANTARAM B MUJUMDAR Vs. UNIVERSITY OF POONA ANDOTHERS
|
July 8, 1982 |
|
SHASHIKANT BAJIRAO PAGARE Vs. STATE OF MAHARASHTRA
|
October 18, 1982 |
|
SHEELA MANIK PATKAR Vs. STATE OF MAHARASHTRA
|
December 16, 1982 |
|
SHESHRAO Vs. COMMR AURANGABAD DIVN
|
March 8, 1982 |
|
SHESHRAO BHAURAO JADHAV Vs. COMMISSIONER AURANGABAD DIVISION AURANGABAD
|
March 8, 1982 |
|
SHIV HIRAJ MINING INDUSTRIES Vs. STATE OF MAHARASHTRA
|
July 29, 1982 |
|
SHOBHA REMESH PAREKH Vs. STATE OF MAHARASHTRA
|
June 16, 1982 |
|
SHRAWANBAGAJI NADRE Vs. ARUN MANIKRAO KADAM
|
June 24, 1982 |
|
SHREE RAM STEEL ROLLING MILLS Vs. STATE OF MAHARASHTRA
|
November 26, 1982 |
|
SHREE SITARAM MILLS LIMITED Vs. UNION OF INDIA
|
February 23, 1982 |
|
SHREERAM MILLS LTD Vs. UNION OF INDIA
|
June 15, 1982 |
|
SHRIDHAR SADASHIV KATDARE Vs. P K ANTIA
|
October 25, 1982 |
|
SHRIKANT HARI JOSHI Vs. KESHARMAL NARAYANDAS BHANDARI
|
January 29, 1982 |
|
SHRIKANT PANDURANG LELE Vs. RAJANINATH GOVIND PATASKAR
|
March 19, 1982 |
|
SHRIPATRAO VINAYAKRAO PATWARDHAN Vs. SHARATCHANDRA NILKANTH PATWARDHAN
|
June 14, 1982 |
|
SIEMENS INDIA LIMITED Vs. SUBRAMANIAN K INCOME TAX OFFICER
|
July 30, 1982 |
|
SITARAM KONDI TALAP Vs. STATE OF MAHARASHTRA
|
October 1, 1982 |
|
SOCIEDADE DE FOMENTO INDUSTRIAL PVT LTD Vs. K C LAKIRI
|
May 12, 1982 |
|
SOHAN MAHABIR PRASAD SAHA Vs. SHYAM SUNDER SEVRAMDAS BIDAWATAKA
|
March 8, 1982 |
|
SOHONI KANTILAL JAIN Vs. STATE OF MAHARASHTRA
|
June 18, 1982 |
|
SONAPPA LAXMAN KONDEKAR Vs. VIJAYSINHA BALWANTRAO PAWAR
|
March 24, 1982 |
|
SPAN INDUSTRIES Vs. SHRIDHAR GANESH JAMSANDEKAR
|
March 22, 1982 |
|
SRIKISHAN SADASHIV CHAUDHARY Vs. DEO RAO BHIKAJI GOJE
|
July 9, 1982 |
|
STAR CHEMICALS Vs. BHISHAM KUMAR SURI
|
January 22, 1982 |
|
STATE BANK OF INDIA Vs. RAMKRISHNA PANDURANG BARVE
|
July 27, 1982 |
|
STATE OF MAHARASHTRA Vs. MAGANLAL HARJIWAN TAMBODIA
|
March 9, 1982 |
|
STATE OF MAHARASHTRA Vs. HADAPSAR BHAJIPALA KHAREDI VIKRI SAHAKARI SOCIETY
|
February 19, 1982 |
|
STATE OF MAHARASHTRA Vs. TUKARAM BABURAO MANE
|
February 19, 1982 |
|
STATE OF MAHARASHTRA Vs. GANPATRAO AMRITRAO DESHPANDE
|
February 23, 1982 |
|
STATE OF MAHARASHTRA Vs. MADHAVRAO SHANKARRAO BAHIRAV
|
October 13, 1982 |
|
STATE OF MAHARASHTRA Vs. DEEPCHAND KHUSHALCHAND JAIN
|
November 27, 1982 |
|
STATE OF MAHARASHTRA Vs. SHARAD B SARDA
|
December 1, 1982 |
|
STATE OF MAHARASHTRA Vs. SATPAL KAUR NIRANJAN SINGH
|
December 2, 1982 |
|
STATE OF MAHARASHTRA Vs. DEEPCHAND KHUSHALCHAND JAM
|
November 22, 1982 |
|
STATE OF MAHARASHTRA Vs. AMIRALI ABDULBHAI ANOSAYA
|
September 23, 1982 |
|
STATE OF MAHARASHTRA Vs. B B KOTHAVADE
|
September 17, 1982 |
|
STATE OF MAHARASHTRA Vs. OMPRAKASH AND ANOTHER
|
October 16, 1982 |
|
STATE OF MAHARASHTRA Vs. DHYAN DEO RAMCHANDRA PATIL
|
April 15, 1982 |
|
STATE OF MAHARASHTRA Vs. PADMAKAR BALKRISHNA SAMANT
|
June 10, 1982 |
|
STATE OF MAHARASHTRA Vs. CHHOTABHAI JETHABAI PATEL & COMPANY AND OTHERS
|
February 25, 1982 |
|
SUBHADRABAI WD/O JANARDHAN KARLEKAR Vs. STATE OF MAHARASHTRA AND OTHERS
|
January 12, 1982 |
|
SUDAM BHAU KAMBLE Vs. DEVADE SHRIPATI MORE
|
March 23, 1982 |
|
SUKHDAYAL RAMBILAS Vs. COMMISSIONER OF INCOME TAX
|
January 18, 1982 |
|
SUKHDEV PRASAD RAGHUBIR Vs. RAMBHUJARAT KSHAMPATI ALIAS RAMBHUJARAT CHHAMPATI
|
August 17, 1982 |
|
SURESH N HINGORANI Vs. STATE OF MAHARASHTRA
|
August 2, 1982 |
|
SURESH VENKATRAO NERLEKAR Vs. SHARANGHADAR PANDURANG NADKARNI
|
March 15, 1982 |
|
SURGICAL CORPORATION Vs. LACHMIBAI GAGANDAS
|
August 2, 1982 |
|
SURYABHAN S O TOTARAM PATIL Vs. EKBAL AHMED S O MAHAMED ISMAIL
|
September 14, 1982 |
|
SUSHILA Vs. DADA BALGONDA PATIL
|
July 27, 1982 |
|
SWAN MILLS LTD Vs. H R AMARNANI
|
June 23, 1982 |
|
SYED KHUWAJA SYED AHMED Vs. MAHARASHTRA HOUSING AND AREA DEVELOPMENT AUTHORITY
|
September 20, 1982 |
|
TEJPAL K. MANDOT Vs. THE ASSTT. SECRETARY, GOVT. OF MAHARASHTRA, HOME DEPTT. (SPL.), MANTRALAYA, BOMBAY AND OTHERS
|
March 18, 1982 |
|
TRADESVEL SECURITY SERVICES PVT. LTD Vs. STATE OF MAHARASHTRA
|
November 2, 1982 |
|
TRILOKCHAND KAPOORCHAND Vs. BASUBAI VASTIMAL OSWAL
|
March 20, 1982 |
|
TUKARAM BHAU MANE Vs. STATE OF MAHARASHTRA
|
September 8, 1982 |
|
TUKARAM JANU BHOGE Vs. STATE OF MAHARASHTRA
|
February 15, 1982 |
|
TUKARAM ONKAR PATIL Vs. STATE OF MAHARASHTRA
|
February 24, 1982 |
|
TUKARAM RAMCHANDRA MIRGAL Vs. SHANKAR ALIAS SAKHARAM KIRSHNAJI DABHOLKAR
|
August 4, 1982 |
|
UNION OF INDIA Vs. CENTRAL PROVINCES MANGANESE ORE COMPANY LIMITED
|
November 20, 1982 |
|
UNION OF INDIA Vs. JAIMSPEX WIRES TRADERS
|
October 15, 1982 |
|
UNION OF INDIA Vs. CHANGDEO SUGAR MILLS LTD
|
March 9, 1982 |
|
UNION OF INDIA Vs. INTERNATIONAL TRACTOR COMPANY OF INDIA LTD
|
June 24, 1982 |
|
UNIVERSAL FERRO AND ALLIED CHEMICALS LIMITED Vs. P G K WARRIER
|
June 16, 1982 |
|
USHA MANOHAR WARADKAR Vs. COMMISSIONER OF POLICE GREATER BOMBAY
|
September 23, 1982 |
|
UTTAM FANCY CLOTH STORES AND OTHERS Vs. DAYACHAND HAZARILAL JAIN
|
January 15, 1982 |
|
V R POTDAR Vs. STATE OF MAHARASHTRA
|
July 9, 1982 |
|
VAIJNATH RANBA GAVLI Vs. BHANUDAS CHOKHOBARODE
|
June 22, 1982 |
|
VALLABHADAS VITHALDAS Vs. MAHANT P KRISHNANANDGIRI GOSWAMY
|
April 22, 1982 |
|
VASANT LAXMAN DESHMUKH Vs. SAKHARAM LIMBAJI JADHAV
|
April 16, 1982 |
|
VASANTRAO DATTAJI DHANWATEY Vs. UNION OF INDIA AND SHAMRAO DATTAJI DHANWATEY AND
|
April 28, 1982 |
|
VASUDEO PANDURANG PATHAK Vs. STATE OF MAHARASHTRA
|
August 5, 1982 |
|
VASUDEO RAGHUNATH KULKARNI Vs. YASHODABAI
|
March 23, 1982 |
|
VATSALA S. ANEY Vs. NATIONAL EDUCATION SOCIETY
|
March 16, 1982 |
|
VENKAT DHARMAJI GONTALWAR Vs. VISHWANATH S O SAMBHAJI VERULKAR
|
November 19, 1982 |
|
VIJAYKUMAR GURUNATH PAWAR Vs. STATE OF MAHARASHTRA
|
January 14, 1982 |
|
VIMAL WIDOW OF BHUPAL ALTEKAR AND OTHERS Vs. MADHUKAR DEVENDRA PIRALE
|
September 9, 1982 |
|
VINAYAK NILKANT KALE Vs. SHANTABAI DATTATRAYA DESHPANDEAND ANOTHER
|
September 29, 1982 |
|
VITHAL SHANKAR DOKHE Vs. BHAVDU SAKHARAM DOKHE
|
January 11, 1982 |
|
VITHAL YEDU KHALSE Vs. STATE OF MAHARASHTRA
|
February 17, 1982 |
|
VITHALRAO GANPATRAO WARHADE Vs. STATE OF MAHARASHTRA
|
January 12, 1982 |
|
VRINDAVAN BORIVALI CO OPERATIVE HOUSING SOCIETY LIMITED Vs. KARMARKAR BROTHERS ANDOTHERS
|
January 29, 1982 |
|
WAMAN HARI PATHAK Vs. WAMAN HARI PATHAK
|
January 13, 1982 |
|
WAMAN NAGORAO DESHPANDE AND OTHERS Vs. DAYANAND BABU MITKARI AND OTHERS
|
July 22, 1982 |
|
WASUDEO SHRIRAM BHONDE AND OTHERS Vs. CHINTAMAN WAMAN PUROHIT
|
January 14, 1982 |
|
WELLMAN PVT LTD Vs. EMPLOYEES STATE INSURANCE CORPORATION, BOMBAY
|
November 23, 1982 |
|
WESTERN INDIA PAPER AND BOARD MILLS Vs. COMMISSIONER OF INCOME TAX
|
February 1, 1982 |
|
WESTERN ROLLING MILLS PVT LTD Vs. UNION OF INDIA
|
October 13, 1982 |
|
WHITE LILY CO OPERATIVE HOUSING SOCIETY LIMITED Vs. MUKUND BALKRISHNA PARADKAR
|
July 30, 1982 |
|
WILLINGDON SPORTS CLUB Vs. C B PATIL WTO THIRD ADDL
|
February 9, 1982 |
|
YAMUNABAI ANANTRAO ADHAV Vs. ANANTRAO SHIVRAM ADHAV
|
April 22, 1982 |
|
YESHWANT KRISHNA SONAR Vs. ANNAJI BALWANTRAO BHOSALE
|
October 7, 1982 |
|
YVONNE SURENDRANATH SINHA Vs. UNION OF INDIA
|
March 22, 1982 |