REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
A Vs. B	August 11, 1981
A K VELU Vs. K S RAMKRISHNAN	July 30, 1981
A RAMAN Vs. K N VANI	September 30, 1981
ABDOOLALLY NOORBHOY Vs. COLLECTOR OF CUSTOMS	March 25, 1981
ABDUL HUSEIN MOHAMMEDALLY MASTER Vs. UNION OF INDIA	September 7, 1981
ABDUR RAHIM UNDRE Vs. PADMA ABDUR RAHIM UNDRE	July 9, 1981
ABDUS SAMAT HAJI ADAM KANTHARIA Vs. UNION OF INDIA	September 10, 1981
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. ANILINE DYESTUFFS AND PHARMACEUTICALS PRIVATE LIMITED	September 11, 1981
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. LALIT BROS	September 17, 1981
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. INDIA UNITED MILLS LIMITED	September 24, 1981
ADVANI-OERLIKON LTD Vs. UNION OF INDIA	February 17, 1981
AHMEDABAD ADVANCE MILLS LTD Vs. UNION OF INDIA	September 7, 1981
AIR INDIA CABIN CREW ASSOCIATION Vs. AIR INDIA	January 23, 1981
AIR INDIA CORPORATION Vs. RICHARD RASHID KHAN	December 16, 1981
AJAYKUMAR S O WIRALAL GUPTA Vs. STATE OF MAHARASHTRA	November 6, 1981
ALL INDIA MEDICAL CORPORATION Vs. A R ALMEIDA AND OTHERS	January 1, 1981
ALL INDIA REPORTER LIMITED Vs. COMPETENT AUTHORITY IAC OF I T	February 6, 1981
ALL INDIA REPORTER LTD Vs. UNION OF INDIA	November 27, 1981
AMARCHAND HARAKCHAND KASWA Vs. RAMANLAL SHANTILAL PORWAL	January 12, 1981
AMARCHAND J AGARWAL Vs. UNION OF INDIA	October 12, 1981
ANANT MAHADEO GODBOLE Vs. ACHUT GANESH GODBOLE	March 23, 1981
ANNA TATOBA JADHAV Vs. ANNA BHAU CHOUGULE	March 31, 1981
ANUSUYABAI W/O. MADHUKAR PATIL Vs. STATE OF MAHARASHTRA	October 3, 1981
APAR PRIVATE LTD Vs. UNION OF INDIA	September 29, 1981
APPASAHEB BHANUDAS VASKAR Vs. TATYASAHEB BALASAHEB KORE	September 29, 1981
ASIAN CABLES CORPORATION LIMITED Vs. COMMISSIONER OF INCOME TAX	March 26, 1981
ASSOCIATED CEMENT COMPANIES LIMITED Vs. COMMISSIONER OF INCOME TAX	September 21, 1981
ASSOCIATED CEMENT COS. LTD Vs. REGIONAL DIRECTOR, E.S.I.C.	April 14, 1981
AVINASH ALIAS TATYARAO MARTANDARAO MAHAJAN Vs. STATE OF MAHARASHTRA	December 8, 1981
B J PATEL Vs. VADILAL DOLALRAM AND SONS	February 5, 1981
BABARAO MIRGAJI HARAMKAR Vs. GANGADEVI SHRIKISAN SEWAK	April 23, 1981
BABU KANTAPPA SHETTY Vs. M S KASBEKAR	August 11, 1981
BABURAO ATMARAMJI LANDE Vs. COLLECTOR, CHANDRAPUR AND ANOTHER	July 13, 1981
BABURAO SATGONDA PATIL Vs. COLLECTOR OF BOMBAY AND RETURNING OFFICER MAHARASHTRA STATE CO-OPERATIVE SOCIETIES	February 19, 1981
BABY Vs. JAYANT MAHADEO JAGTAP	January 29, 1981
BALASAHEB RAJARAMJI DAMPURIKAR Vs. COLLECTOR OF PARBHANI	July 8, 1981
BALKISAN GOVINDLAL PURWAR AND ANOTHER Vs. DNYANDEO TOTARAM GAWANDE PATIL	September 4, 1981
BALWANTRAI MAGANLAL MEHTA Vs. M C SATYAWADI	September 30, 1981
BANSILAL MITTAL Vs. J R KRAFT BOARD PRIVATE LIMITED	April 9, 1981
BANSILAL RAMPRATAP RATHI Vs. SURATSING CHANDANMAL AND OTHERS	August 21, 1981
BAPATLA VYANKATESHWAR RAO Vs. STATE OF MAHARASHTRA	April 1, 1981
BATLIBOI AND COMPANY PVT LTD Vs. STATE OF MAHARASHTRA	February 2, 1981
BAYABAI W/O UDHAO BONDHE Vs. SAIBAI W/O MUKUND TONGE AND ANOTHER	October 6, 1981
BHAGAT STORES Vs. STATE OF MAHARASHTRA	August 31, 1981
BHAGWANDAS ATMASINGH BAJAJ Vs. GULAM MOHIUDDIN M SAYYED	March 9, 1981
BHAUSAHEB TAVNAPPA MAHAJAN Vs. STATE OF MAHARASHTRA	September 1, 1981
BHAVARLAL PRUTHVIRAJ JAIN Vs. STATE OF MAHARASHTRA	April 8, 1981
BHILWARA EXPORTS LIMITED Vs. C VENKATARAMAN	April 22, 1981
BHUPAL ANNA BHARISHETH Vs. STATE OF MAHARASHTRA	December 3, 1981
BILASRAI JUHARMAL HUF Vs. COMMISSIONER OF INCOME TAX	October 7, 1981
BISWA BANDHU SEN Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY	August 17, 1981
BOMBAY CHEMICALS PVT LTD Vs. UNION OF INDIA AND	October 1, 1981
BOMBAY PRINTERS LIMITED Vs. COMMISSIONER OF INCOME TAX	September 25, 1981
BOMBAY WIRE ROPES LTD Vs. UNION OF INDIA	September 16, 1981
C A GALIAKOTWALA AND CO PVT LTD Vs. STATE OF MAHARASTRA	December 17, 1981
C J GHADIALI Vs. Z B WADIWALLA	July 24, 1981
C. BALAN Vs. VIJAY SHANKAR KHARE AND ANOTHER	November 12, 1981
CAMLIN PRIVATE LTD Vs. UNION OF INDIA	November 3, 1981
CARONA SAHU CO LTD Vs. SUPERINTENDENT CENTRAL EXCISE	September 16, 1981
CEAT TYRES OF INDIA LTD Vs. UNION OF INDIA	October 14, 1981
CENTRAL BANK OF INDIA Vs. FEMME PHARMA LTD	February 23, 1981
CENTRAL CAMERA COMPANY LIMITED Vs. UNION OF INDIA	February 27, 1981
CENTRAL INDIA SPINNING WEAVING AND MANUFACTURING COMPANY LIMITEDAND THE EMPRESS MILLS NAGPUR Vs. EMPLOYEES STATE INSURANCE CORPORATION	September 25, 1981
CENTURY ENKA LIMITED Vs. UNION OF INDIA	August 13, 1981
CERAMICS AND ELECTRICAL INDUSTRIES PVT LTD Vs. UNION OF INDIA	January 6, 1981
CHAMANLAL DUTTA Vs. JHARNA GHOSH	February 6, 1981
CHANDRA SHEKHAR OJHA Vs. A K KARNIK ASST SECRETARY HOME DEPARTMENT BOMBAY	September 22, 1981
CHANDRA SRINIVASAN Vs. D M SUKHTANKAR	December 5, 1981
CHANDRAKANT GOVIND NAIK Vs. SUGENIA DIAS E SOUZA	June 15, 1981
CHANDRAKANTRAO KISHANRAO JAWALKAR Vs. RAMA RANGANATH WAGCHAWRE	December 4, 1981
CHANDULAL AND COMPANY Vs. STATE OF MAHARASHTRA	February 3, 1981
CHINDHU MARAJI MISAL AND ANOTHER Vs. KUNDALIK GOVINDA BHAKDE AND OTHERS	August 5, 1981
CHINTAMAN GANGARAM DHAGE Vs. STATE OF MAHARASHTRA AND ANOTHER	July 24, 1981
CHUNILAL RADHESHYAM AND SONS Vs. AMIN MANILAL AND CO PRIVATE LIMITED	November 24, 1981
COMMISSIONER OF AGRICULTURAL INCOME TAX Vs. RAMKUVAR	January 9, 1981
COMMISSIONER OF INCOME TAX Vs. UMASHANKAR SARAF	January 9, 1981
COMMISSIONER OF INCOME TAX Vs. SHIOLINGAPPA SHANKARAPPA MENDSE AND BROS	January 12, 1981
COMMISSIONER OF INCOME TAX Vs. KANORIA M D	January 13, 1981
COMMISSIONER OF INCOME TAX Vs. SAMBASIO AND CO	January 7, 1981
COMMISSIONER OF INCOME TAX Vs. RIZUMAL PHERUMAL	January 5, 1981
COMMISSIONER OF INCOME TAX Vs. BHUTANI ENTERPRISES	January 5, 1981
COMMISSIONER OF INCOME TAX Vs. BEHARILAL JHUNJHUNWALA CHARITABLE TRUST	January 12, 1981
COMMISSIONER OF INCOME TAX Vs. INDRAMOHAN SHARMA NO 2	January 14, 1981
COMMISSIONER OF INCOME TAX Vs. MISHRA R L	January 14, 1981
COMMISSIONER OF INCOME TAX Vs. ARCHANA R DHANWATAY SMT	January 15, 1981
COMMISSIONER OF INCOME TAX Vs. RUPCHAND PRABHUDAS	January 16, 1981
COMMISSIONER OF INCOME TAX Vs. THAKORE C K	April 8, 1981
COMMISSIONER OF INCOME TAX Vs. BURROUGHS WELLCOME AND CO INDIA PVT LIMITED	April 8, 1981
COMMISSIONER OF INCOME TAX Vs. DENNIS H D	April 6, 1981
COMMISSIONER OF INCOME TAX Vs. ABDULLABHAI M MOONIM	April 7, 1981
COMMISSIONER OF INCOME TAX Vs. SANDOZ LIMITED	April 9, 1981
COMMISSIONER OF INCOME TAX Vs. C K THAKORE	April 9, 1981
COMMISSIONER OF INCOME TAX Vs. INTERNATIONAL COMPUTERS LIMITED	April 9, 1981
COMMISSIONER OF INCOME TAX Vs. HORMUSJI HIRJIBHAI AND CO	April 10, 1981
COMMISSIONER OF INCOME TAX Vs. HINDUSTAN LEVER LIMITED	April 7, 1981
COMMISSIONER OF INCOME TAX Vs. SERVICE STATION EQUIPMENT PVT LIMITED	April 1, 1981
COMMISSIONER OF INCOME TAX Vs. OUDH SUGAR MILLS LIMITED	April 2, 1981
COMMISSIONER OF INCOME TAX Vs. INDOKEM PRIVATE LIMITED	March 27, 1981
COMMISSIONER OF INCOME TAX Vs. SHANTILAL J MEHTA	March 30, 1981
COMMISSIONER OF INCOME TAX Vs. KHANDELWAL MINING AND ORES PRIVATE LIMITED	March 31, 1981
COMMISSIONER OF INCOME TAX Vs. GOKAK MILLS LIMITED	August 24, 1981
COMMISSIONER OF INCOME TAX Vs. DUNCAN STRATTON AND COMPANY LIMITED	August 24, 1981
COMMISSIONER OF INCOME TAX Vs. BOMBAY SUBURBAN ELECTRICITY COMPANY LIMITED	August 25, 1981
COMMISSIONER OF INCOME TAX Vs. PUBLIC UTILITIES INVESTMENT TRUST LTD	August 27, 1981
COMMISSIONER OF INCOME TAX Vs. I B M WORLD TRADE CORPORATION	August 28, 1981
COMMISSIONER OF INCOME TAX Vs. NATIONAL RAYON CORPORATION LIMITED	August 28, 1981
COMMISSIONER OF INCOME TAX Vs. BLUNDELL EOMITE PAINTS LIMITED	August 29, 1981
COMMISSIONER OF INCOME TAX Vs. SEKSARIA SONS P LIMITED	August 31, 1981
COMMISSIONER OF INCOME TAX Vs. JAYANTILAL RAMANLAL AND CO	September 1, 1981
COMMISSIONER OF INCOME TAX Vs. PHOENIX CHEMICAL WORKS PRIVATE LIMITED	September 1, 1981
COMMISSIONER OF INCOME TAX Vs. DESMET INDIA PVT LIMITED	August 31, 1981
COMMISSIONER OF INCOME TAX Vs. NIRLON SYNTHETIC FIBRES AND CHEMICALS LIMITED	August 31, 1981
COMMISSIONER OF INCOME TAX Vs. PREMIER TYRES LIMITED	August 31, 1981
COMMISSIONER OF INCOME TAX Vs. BOMBAY TYRES INTERNATIONAL LIMITED	September 1, 1981
COMMISSIONER OF INCOME TAX Vs. AUTOMOBILE PRODUCTS OF INDIA LIMITED	September 4, 1981
COMMISSIONER OF INCOME TAX Vs. HINDUSTAN ANTIBIOTICS LIMITED	September 4, 1981
COMMISSIONER OF INCOME TAX Vs. GLAXO LABORATORIES INDIA LIMITED	September 4, 1981
COMMISSIONER OF INCOME TAX Vs. ZENITH STEEL PIPES LIMITED	September 4, 1981
COMMISSIONER OF INCOME TAX Vs. KIRLOSKAR OIL ENGINES LIMITED	September 8, 1981
COMMISSIONER OF INCOME TAX Vs. HEMANT BHAGUBHAI MAFATLAL	September 8, 1981
COMMISSIONER OF INCOME TAX Vs. ASIAN PAINTS INDIA PRIVATE LIMITED	September 9, 1981
COMMISSIONER OF INCOME TAX Vs. ALLIED SILK MILLS	September 9, 1981
COMMISSIONER OF INCOME TAX Vs. M L DAHANUKAR AND COMPANY PRIVATE LIMITED	September 9, 1981
COMMISSIONER OF INCOME TAX Vs. FERNANDEZ MRS T	September 10, 1981
COMMISSIONER OF INCOME TAX Vs. T FERNANDEZ	September 10, 1981
COMMISSIONER OF INCOME TAX Vs. CAROE C N	September 10, 1981
COMMISSIONER OF INCOME TAX Vs. WESTERN INDIA CHAMBER OF COMMERCE LIMITED	July 27, 1981
COMMISSIONER OF INCOME TAX Vs. SHAH S C	July 3, 1981
COMMISSIONER OF INCOME TAX Vs. JAMEAL AND CO	July 3, 1981
COMMISSIONER OF INCOME TAX Vs. HOMI MEHTA AND SONS PRIVATE LIMITED	April 14, 1981
COMMISSIONER OF INCOME TAX Vs. TRUSTEES OF THE JADI TRUST	April 20, 1981
COMMISSIONER OF INCOME TAX Vs. BANK OF INDIA	April 21, 1981
COMMISSIONER OF INCOME TAX Vs. DHARAMCHAND JALAN	April 21, 1981
COMMISSIONER OF INCOME TAX Vs. FIBREGLASS PILKINGTON LIMITED	April 24, 1981
COMMISSIONER OF INCOME TAX Vs. W T SUREN AND COMPANY LIMITED	April 29, 1981
COMMISSIONER OF INCOME TAX Vs. KATHAWALA E H AND CO	October 16, 1981
COMMISSIONER OF INCOME TAX Vs. MERCK SHARP AND DOHME OF INDIA LIMITED	September 24, 1981
COMMISSIONER OF INCOME TAX Vs. MODY K M	September 16, 1981
COMMISSIONER OF INCOME TAX Vs. SWADESHI MATCH CO	September 21, 1981
COMMISSIONER OF INCOME TAX Vs. KANCHANLAL L TALSANIA	September 22, 1981
COMMISSIONER OF INCOME TAX Vs. GOVINDRAM BROTHERS PVT LIMITED	September 22, 1981
COMMISSIONER OF INCOME TAX Vs. GOKAK MILLS LTD	September 11, 1981
COMMISSIONER OF INCOME TAX Vs. RAVALGAON SUGAR FARM LIMITED	September 10, 1981
COMMISSIONER OF INCOME TAX Vs. JANARDHAN ZARAPKAR	September 25, 1981
COMMISSIONER OF INCOME TAX Vs. KHOSLA PLASTICS PVT LIMITED	September 28, 1981
COMMISSIONER OF INCOME TAX Vs. BELAPUR SUGAR AND ALLIED INDUSTRIES LIMITED	September 28, 1981
COMMISSIONER OF INCOME TAX Vs. HINGIR RAMPUR COAL COMPANY LIMITED	September 25, 1981
COMMISSIONER OF INCOME TAX Vs. ABDUL HAMID SHAH MOHAMED	September 28, 1981
COMMISSIONER OF INCOME-TAX BOMBAY CITY-II Vs. S C SHAH	March 3, 1981
COMMISSIONER OF SALES TAX Vs. MAFATLAL FINE SPINNING AND WEAVING COMPANY LIMITED	March 6, 1981
COMMISSIONER OF SALES TAX Vs. RADHA DYEING AND PRINTING MILLS	March 7, 1981
COMMISSIONER OF SALES TAX Vs. JASMINE MILLS PVT LTD	March 2, 1981
COMMISSIONER OF SALES TAX Vs. AUTOMATIC ENGINEERING WORKS	February 27, 1981
COMMISSIONER OF SALES TAX Vs. EMPICO TRADERS	February 9, 1981
COMMISSIONER OF SALES TAX Vs. R J PANDE AND SONS	January 22, 1981
COMMISSIONER OF SALES TAX Vs. BARIUM CHEMICALS LTD	January 22, 1981
COMMISSIONER OF SALES TAX Vs. MOHAMED SULEMAN	February 24, 1981
COMMISSIONER OF SALES TAX MAHARASHTRA STATE BOMBAY Vs. INDIAN TUBE COMPANY LTD	January 12, 1981
COMMISSIONER OF SALES TAX MAHARASHTRA STATE BOMBAY Vs. L D BHAVE AND SONS	February 13, 1981
COMMISSIONER OF SALES TAX MAHARASHTRA STATE BOMBAY Vs. VANSAL AND VANSAL PVT LTD	February 27, 1981
COMMISSIONER OF WEALTH TAX Vs. VIAYKISHORE BALLABHDAS RATHI	January 12, 1981
COMMISSIONER OF WEALTH TAX Vs. SHRIKANT RAMNARAYAN MOR	January 6, 1981
COMMISSIONER OF WEALTH TAX Vs. SHRIKANT RAMNARAYAN MOR	January 7, 1981
CONTROLLER OF ESTATE DUTY Vs. SATYANARAYAN BABULAL CHOURASIA	January 13, 1981
CONTROLLER OF ESTATE DUTY Vs. NARAYANDAS GATTANI	January 12, 1981
CONTROLLER OF ESTATE DUTY Vs. IMRANALI HASSANALI	January 16, 1981
CONTROLLER OF ESTATE DUTY Vs. MANGALA SMT	January 15, 1981
CONTROLLER OF ESTATE DUTY Vs. SUSHILA UMEDLAL ZAVERI MRS	July 2, 1981
CONTROLLER OF ESTATE DUTY Vs. HAJI SATTAR	July 1, 1981
CONTROLLER OF ESTATE DUTY Vs. FAKIRCHAND FATEHCHAND SACHDEV	August 14, 1981
CONTROLLER OF ESTATE DUTY Vs. JAYALAXMI CHIMANLAL DALAL MRS	August 18, 1981
CONTROLLER OF ESTATE DUTY Vs. XEC CADAR XEC USMAN	September 17, 1981
CONTROLLER OF ESTATE DUTY BOMBAY CITY-II Vs. SUSHILA UMEDLAL ZAVERI	March 2, 1981
COOPER ENGINEERING LIMITED Vs. COMMISSIONER OF INCOME TAX	March 31, 1981
COURT RECEIVER HIGH COURT BOMBAY Vs. SPECIAL LAND ACQUISITION OFFICER	April 9, 1981
CROMELITE INDIA PVT LTD Vs. STATE OF MAHARASHTRA	February 25, 1981
DADASAHEB BAPUSAHEB NAIK AND Vs. STATE OF MAHARASHTRA	July 16, 1981
DALAL CONSULTANTS AND ENGINEERS PRIVATE LIMITED Vs. BAPAT D V ITO	September 25, 1981
DATTAJI SAKHARAM SHINDE Vs. PREMANAND VITHAL AWALE	April 21, 1981
DATTATRAYA BALWANTRAO Vs. SHANKAR KONDIA	December 1, 1981
DATTATRAYA NARAYAN SAMANT Vs. STATE OF MAHARASHTRA	January 22, 1981
DATTATRAYA SHANKRBHAT AMBALGI Vs. STATE OF MAHARASHTRA	March 6, 1981
DATTU MURLIDHAR JAGTAP Vs. BABI BAI DATTU JAGTAP	August 28, 1981
DAWN MILLS CO LIMITED Vs. UNION OF INDIA	March 20, 1981
DEORAO VITHOBA KALE Vs. DIVISIONAL JOINT REGISTRAR CO-OPERATIVE SOCIETIES, NAGPUR AND OTHERS	March 27, 1981
DEVICHAND BALKRISHNA SONAVANE Vs. KISAN SHRIPATI DHUMAL	April 1, 1981
DEVIDAS S O RAMLAL Vs. STATE OF MAHARASHTRA	March 26, 1981
DEVIDUTT DHURMAL BAJAJ Vs. COMMISSIONER OF INCOME TAX	March 31, 1981
DEVILAL GANESHLAL MEHTA Vs. DIRECTOR OF ENFORCEMENT	March 16, 1981
DHANAJI FAKIRA MOKASHI Vs. LAHU KAMALAKAR KOLI	March 5, 1981
DHIRAJLAL AMRITLAL MEHTA Vs. UNION OF INDIA	August 25, 1981
DIVISIONAL SUPERINTENDENT SOUTH CENTRAL RAILWAY SOLAPUR Vs. MADHAV KASHINATH KULKARNI	February 23, 1981
DNYANOBA SUKHDEO LANDE Vs. SHRIRANG MAHATARAJI DHURWADE	October 6, 1981
DOMBIVLI MUNICIPAL COUNCIL TO DOMBIVLI Vs. SUNDRABAI KHIMJI CHEDHA SMT AND KHIMJI PALAN CHEDHA	December 3, 1981
DRINKAR ANANDA DECORE Vs. SHANTARAM PUNJAJI AHED	February 27, 1981
DWARKADEVI WD O JAGDISHPRASAD CHOUDHARY Vs. NARSINGDAS S O RAMPRATAP SHARMA	January 14, 1981
DWARKANATH VISHRAM GURYE Vs. NARAYAN VASUDEO DHOND	February 5, 1981
EASTMAN CONSULTANTS PRIVATE LIMITED Vs. CENTRAL BOARD OF DIRECT TAXES	February 13, 1981
EKNATH DAGADU KURNE AND STATE OF MAHARASHTRA Vs. STATE OF MAHARASHTRA AND EKNATH DAGADU KURNE	March 23, 1981
ELLIOTT WAUD AND HILL PRIVATE LIMITED Vs. LIFE INSURANCE CORPORATION	March 6, 1981
EMPIRE INDUSTRIES LTD Vs. M C SUBARNA	January 16, 1981
EMPLOYEES STATE INSURANCE CORPORATION Vs. ASIAN PAINTS INDIA LTD	July 31, 1981
EUROPEAN GRAIN AND SHIPPING LTD Vs. BOMBAY EXTRACTIONS PRIVATE LTD	November 4, 1981
EVANS FRASER AND COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX	August 12, 1981
F. RAHIM Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY	February 17, 1981
FEDERATION OF WESTERN INDIA CINE EMPLOYEES Vs. FILMALAYA PVT LTD	March 20, 1981
FIRDOSE MOHAMED KHAN Vs. SIDDIQUE BEGUM ABDULLAKHAN KHILJI	June 15, 1981
FRANCIS JOSEPH REBELLOW Vs. OLIVIA JANE REBELLOW	January 5, 1981
FRANCISCO DE SOUZA Vs. ANTONIO ALBUQUERQUE	January 9, 1981
GAJANAN DAMODAR DEOKAR Vs. RASHTRIYA GIRNI KAMGAR SANGH	April 7, 1981
GANGADHAR UDHAORAO PANDHARE Vs. MAHARASHTRA RAJYA KHADI GRAMODYOG MANDAL	April 14, 1981
GANGADHAR VISHWANATH RANADE Vs. INCOME TAX OFFICER NO 1	January 9, 1981
GANGUBAI RAGHUNATH SATPUTE Vs. VITHAL BALARAM AHIR	July 6, 1981
GITABAI W/O. SHANTARAM DESHMUKH Vs. PRABHAVATI W/O. BALKRISHNA DESHMUKH	August 24, 1981
GOLDEN TOBACCO COMPANY LTD Vs. UNION OF INDIA	November 23, 1981
GOOD LUCK TALKIES Vs. BANK OF MAHARASHTRA	November 16, 1981
GOPAL VISHNU GHATNEKAR Vs. MADHUKAR VISHNU GHATNEKAR	June 24, 1981
GOVARDHANSING RAGHUVANSHI Vs. CHANDANMAL RAMPRASAD RATHI	April 22, 1981
GOVINDJI JEVAT AND CO Vs. SHREE SARASWATI MILLS LTD	February 23, 1981
GULAM MOHAMED ALLARAKHA Vs. AKBARBHAI SHEIKH ABDEALLIBHAI AND ANOTHER	November 24, 1981
GUNWANTRO YESHWANTRAO DESHMUKH Vs. STATE OF MAHARASHTRA	June 15, 1981
GURUCHARANSINGH MOHANSINGH JAMADAR Vs. NANDED SIKH GURUDWARA SACHKHAND SHRI HAZUR SAHEB BOARD	August 29, 1981
HANUMANT YESHWANT DESHMUKH AND OTHERS Vs. STATE OF MAHARASHTRA AND OTHERS	April 13, 1981
HANUMANTRAO S O SHANKARRAO Vs. PUSHPABAI	January 14, 1981
HARI NILKANTHA PATVARDHAN Vs. MAHADEO VINAYAK SATHE	March 20, 1981
HARIDAS J ADVANI Vs. BLUE NILE CO OP HOUSING SOCIETY BANDRA	November 19, 1981
HARIRAM HEMRAJ Vs. COMMISSIONER OF INCOME TAX	April 1, 1981
HASMUKHLAL AMRITLAL MEHTA Vs. N B SONAVENE	October 15, 1981
HELLENIC LINES LTD Vs. UNION OF INDIA	September 25, 1981
HIND CONSTRUCTION AND ENGINEERING CO LTD Vs. UNION OF INDIA	December 23, 1981
HIND RECTIFIERS LTD Vs. STATE OF MAHARASHTRA	January 16, 1981
HINDURAO BALWANT PATIL Vs. KRISHNARAO PARSHURAM PATIL	July 7, 1981
HIRAMAN S O DHONDU BAWANE Vs. STATE OF MAHARASHTRA	December 4, 1981
HISLOP EDUCATION SOCIETY Vs. NAGPUR UNIVERSITY	September 3, 1981
HOMI NADIRSHA DAJI Vs. MANI NOSHIR SECRETARY	November 16, 1981
HOMOEOPATHIC EDUCATION SOCIETY Vs. PURUSHOTTAM ANANT KELKAR	March 15, 1981
I B M WORLD TRADE CORPORATION Vs. BHATT N D IAC OF IT	September 1, 1981
INDIAN DAIRY CORPORATION Vs. UNION OF INDIA	September 15, 1981
INDIAN HOTEL CO LTD Vs. T STEVENSON	April 13, 1981
INDIAN OIL CORPORATION LTD Vs. UNION OF INDIA, NEW DELHI	June 15, 1981
INDIAN ORGANIC CHEMICALS LTD Vs. CHEMTEX FIBRES INC	June 30, 1981
INDIAN PLASTICS LTD Vs. UNION OF INDIA	July 9, 1981
INDOGLASS PRIVATE LIMITED Vs. UNION OF INDIA	October 7, 1981
INDUSTRIAL PLASTIC CORPORATION PRIVATE LIMITED AND OTHERS Vs. UNION OF INDIA AND ANOTHER	April 14, 1981
ISMAIL Vs. STATE OF MAHARASHTRA	September 18, 1981
J M PHADTARE Vs. STATE OF MAHARASHTRA	June 18, 1981
JAGADISH PRASAD PURANCHAND Vs. COMMISSIONER OF POLICE PUNE	October 16, 1981
JAGANNATH Vs. STATE OF MAHARASHTRA	June 6, 1981
JAGANNATH Vs. STATE OF MAHARASHTRA	June 15, 1981
JAGANNATH S O BHAGOJI Vs. STATE OF MAHARASHTRA	January 7, 1981
JAGMOHANDAS KUBERDAS KATAKIA Vs. UNION OF INDIA	August 18, 1981
JAIN AND JAIN Vs. UNION OF INDIA	March 5, 1981
JALEEL KHAN Vs. ASSISTANT SECRETARY HOME DEPTT SPL GOVERNMENT OF MAHARASHTRA	July 1, 1981
JAMNADAS MOTIMAL VANWARI Vs. ISHWARIBAI TEJANDAS ALWANI	April 7, 1981
JAYANTILAL BHAGWANDAS SHAH AND Vs. STATE OF MAHARASHTRA	January 8, 1981
JETHMAL HIMMATMAL JAIN Vs. STATE OF MAHARASHTRA	March 12, 1981
JOHN P D SOUZA Vs. UNION OF INDIA	September 8, 1981
JOHNSON AND JOHNSON LIMITED Vs. ALL INDIA PHARMACEUTICAL EMPLOYEES UNION	September 17, 1981
JOHNSON AND JOHNSON LTD Vs. ALL INDIA PHARMACEUTICAL EMPLOYEES UNION	September 16, 1981
JUGAL KISHORE VISHINDAS VAZIRANI Vs. K G BHASKARAN	April 8, 1981
KAMLABAI Vs. AMINABEE	April 17, 1981
KAMLABAI Vs. LAXMANRAO S O SADASHIO SARODE AND GEETA KU	November 10, 1981
KANSHIRAM SURINDERKUMAR A FIRM Vs. THAKURDAS DEOOMAL ROHIRE	February 13, 1981
KASABAI WD O KASHINATHAPPA LINGAYATWANI Vs. METILAL RAMRATAN RATHI	September 18, 1981
KASHIBAI BHIWA BALFLEKAR Vs. UNDER SECRETARY TO GOVERNMENT OF MAHARASHTRA	February 27, 1981
KASHINATH KRISHNAJI SOMAN Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY	December 4, 1981
KAUSAR HUSEIN MOHAMED HUSHIN Vs. MOHAMED UMER BHOTA	March 25, 1981
KEKI HORMUSJI GHARDA DR Vs. RAISINGHANI B H WTO	October 3, 1981
KESHAVRAO SHANKARRAO KAPATE Vs. KISHAN GAJARAM KAPATE	January 22, 1981
KEWALDAS PANDURANG AWALE Vs. KUNDA KEWALDAS AWALE	October 6, 1981
KHALIL UR REHMAN Vs. ZAFAR ABID	December 8, 1981
KHANDELWAL ENGINEERING CO. Vs. MODERN USHA COLONY CO-OPERATIVE HOUSING SOCIETY LTD.	November 16, 1981
KHANDESH ROLLER FLOUR MILLS Vs. STATE OF MAHARASHTRA	September 30, 1981
KHEMCHAND KOYALALJI GORME RESIDENT OF JUNA MONDHA AURANGABAD Vs. STATE OF MAHARASHTRA	October 14, 1981
KILLICK NIXON LTD Vs. DHANRAJ MILLS PVT LTD	September 9, 1981
KIRLOSKAR CUMMINS LIMITED Vs. UNION OF INDIA	October 14, 1981
KISAN BILAS BADRINARAYAN Vs. UNION OF INDIA	September 9, 1981
KISHAN ALIAS KRISHNAKANT RANCHHODDAS KAPADIA Vs. LALJI DHARMDAS KAPADIA	October 7, 1981
KONDIBA MARUTI KHANDAGALE Vs. SHIVAJIRAO VISHWANATH AJBE	August 27, 1981
KOSAN METAL PRODUCTS PVT LTD Vs. UNION OF INDIA	September 22, 1981
KRANTI MOHAN GURUPRASAD MEBRA Vs. FATEHCHAND VASURAM BEHAL	March 27, 1981
KRISHNA TATYA CHAVAN Vs. SHANKAR YAMAJI KADAM	December 1, 1981
KRISHNARAN ANANDRAN DHAYAGUDE Vs. KHANDALA TALUKA SHETKARI SAHAKARI KHAREDI VIKRI SANGH LTD	November 10, 1981
LACHMAN CHATURBHUJ JAVA Vs. NITSURE R G	January 16, 1981
LAHANU SHRIPATI MUKE Vs. SOPANA CHANGDEO	December 7, 1981
LAHERCHAND DHANJI Vs. UNION OF INDIA	July 20, 1981
LATARU SAPAKU THAKUR Vs. HANSARAM SAKHARAM PARDHI	September 22, 1981
LAXMAN MADHAVDAS HARWANI Vs. ASSISTANT SECRETARY TO THE GOVERNMENT OF MAHARASHTRA	February 27, 1981
LAXMANRAO VISHWANATH KULKARNI Vs. CHANDRABHAN MAHADU BIDVE	April 8, 1981
LAXMIBAI NARAYAN SATESA Vs. DATTATRAYA TUKARAM JARANDE	March 31, 1981
LEONG Vs. JINABAI G GULRAJANI	February 9, 1981
LILADHAR CHANDAK Vs. C M SARAIYA	June 26, 1981
M M MALKANI Vs. M S MEHTA, COLLECTOR OF CUSTOMS	September 4, 1981
M.I. MASIH Vs. PEOPLES WELFARE SOCIETY AND OTHERS	August 10, 1981
M.R. BHUIBHAR Vs. DIVISIONAL JOINT REGISTRAR, CO-OPERATIVE SOCIETY, NAGPUR AND OTHERS	October 6, 1981
M/S. SHIVRAJ TOBACCO COMPANY AND OTHERS Vs. STATE OF MAHARASHTRA	July 15, 1981
MADAN MANOHAR RAM CHANDRA LAL Vs. NOOR BI ABDUL AZIZ	November 3, 1981
MADHAV GOVINDRAO VAIDYA Vs. STATE OF MAHARASHTRA	February 9, 1981
MADHU WOOL SPINNING MILLS Vs. UNION OF INDIA	August 21, 1981
MADHUKAR DEUBA PATIL Vs. STATE OF MAHARASHTRA	December 9, 1981
MAGALIN W/O AUSTIN MARCOS GRACIOUS Vs. STATE OF MAHARASHTRA AND TWO OTHERS	October 7, 1981
MAHARASHTRA PRATHAMIK SHIKSHAK SAMITI Vs. STATE OF MAHARASHTRA	September 23, 1981
MAHARASHTRA STATE CO-OPERATIVE LAND DEVELOPMENT BANK LTD Vs. STATE OF MAHARASHTRA	April 10, 1981
MAHARASHTRA STATE ELECTRICITY BOARD Vs. SHASHIBALA JAGMOHANDAS SARAF (L.R.)	August 24, 1981
MAKHANLAL GANESHDAS KAUL Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY	January 23, 1981
MAKHANLAL GANESHDAS KAUL Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY	January 22, 1981
MALOJI VISHNU SABALE Vs. REGIONAL DEPUTY DIRECTOR OF SUGAR, KOLHAPUR AND OTHERS	November 30, 1981
MANAKLAL NATHMAL KOTHARI AND OTHERS Vs. STATE OF MAHARASHTRA AND OTHERS	September 14, 1981
MANOHAR P KHARKHAR Vs. RAGHURAJ	September 18, 1981
MANSUKH GOPINATH JADHAV Vs. W M BAPAT	July 15, 1981
MARIO MIRANDA Vs. PILOT BUNDER CO OPERATIVE HOUSING SOCIETY LIMITED	December 21, 1981
MAROTI ASHROBA SODNER Vs. BALAPRASAD GOVARDHANDAS AND OTHERS	July 10, 1981
MAROTRAO BABURAO CHAUDHARI Vs. CHANDRAKANTA	July 2, 1981
MARUTI DADARAO GAJKE Vs. KONDIBA	September 16, 1981
MARUTI PIRAJI GITE Vs. BHAURAO YADAVRAO SANAP	February 26, 1981
MARY DSOUZA Vs. DOMNIC JOHN DSOUZA	December 16, 1981
MEERABEN P DESAI Vs. FIRST ITO	September 25, 1981
MEHTA CONSTRUCTION COMPANY Vs. STATE OF MAHARASHTRA	April 29, 1981
MEHTABBI Vs. STATE OF MAHARASHTRA	September 24, 1981
MENOMAL KUSHALDAS SINDHI Vs. GANGADHAR PANNALAL	November 23, 1981
MEVALDAS TAKHATMAL LEKHAWANI Vs. STATE OF MAHARASHTRA	March 25, 1981
MINOCHER BEHRANJI DAMANIA Vs. HOMA N DADACHANJI	April 8, 1981
MINOTI Vs. SUSHIL MOHAN SINGH MALIK	April 29, 1981
MIR KARIMODDIN AJMODDIN KAVJANG Vs. KASHINATH BHIMSEN INGALE	November 30, 1981
MODERN PAPER CONVERTERS Vs. S V KOTNIS	November 18, 1981
MODY K M Vs. COMMISSIONER OF INCOME TAX	September 24, 1981
MOGUL LINE LIMITED Vs. ADDITIONAL COLLECTOR OF CUSTOMS BOMBAY	October 14, 1981
MOHAMAD MAQBOOL MOHAMAD KHAJA Vs. STATE OF MAHARASHTRA	July 1, 1981
MOHAMED HANIF ABDUL HAMID Vs. CHUNILAL UKABHAI PADIA	February 19, 1981
MOHAMMAD SALIM TAILOR Vs. K.L. MANSUKHANI AND OTHERS	April 20, 1981
MOHANLAL DHANRAJ BHALGAT Vs. VISHNU WASUDEORAO SARAF	November 27, 1981
MOHANLAL JUGARAJ KHABIYA Vs. KAMLABAI	February 9, 1981
MOHMOOD ABUBUKAR MARWARI Vs. UNION OF INDIAN	April 23, 1981
MORARJI GOKULDAS SPINNING WEAVING CO LTD Vs. UNION OF INDIA	July 14, 1981
MOTILAL M. MEHRA Vs. RUTTY HOMI BHARUCHA	September 9, 1981
MOTILAL S O CHANDULAL DARAK Vs. ABDUL MAZID S O TAZ MAHAMMAD KACCHI	July 24, 1981
MSCO P LIMITED Vs. S D RANE	December 4, 1981
MUKESH SUNDERLAL SHAH Vs. STATE OF MAHARASHTRA	September 24, 1981
MUKUND DATTARAM SHETYE Vs. SLAIGAPPAN ALAGAPPAN AND OTHERS	May 25, 1981
MUKUND MAHADEO KANITKAR Vs. MAHARASHTRA STATE CO-OP. LAND DEVELOPMENT BANK LTD. AND OTHERS	February 6, 1981
MUNDRA SALT AND CHEMICAL INDUSTRIES Vs. PARAMJIT SINGH	July 8, 1981
MUNICIPAL CORPORATION OF GREATER BOMBAY Vs. VIJAY METAL WORKS	March 13, 1981
MUNICIPAL CORPORATION OF GREATER BOMBAY Vs. RAMADEVI SHRI NIVAS RUJA	December 5, 1981
MUNICIPAL CORPORATION OF GREATER BOMBAY Vs. AKATAI TATABA HANKARE	December 7, 1981
NAGESH WAMAN PATIL Vs. SPECIAL LAND ACQUISITION OFFICERBOMBAY	June 23, 1981
NARAYAN MADHAV SANGHANERI Vs. BHAUSAHEB KARBHARI KALE	September 15, 1981
NARAYAN MUKTAJI DHAGE AND GANPAT NARAYAN DHAGE Vs. SPECIAL LAND ACQUISITION OFFICER	December 11, 1981
NARAYAN SRINIVAS FUGRO Vs. SAMJIBHAI BHIKA SOLANKI	June 16, 1981
NARENDRA ENGINEERING WORKS Vs. UNION OF INDIA	November 6, 1981
NARENDRA NAROTTAMDAS KAPADIA Vs. CENTRAL BUREAU OF INVESTIGATION	April 2, 1981
NARINDER SINGH SARAN SINGH Vs. STATE OF MAHARASHTRA	January 21, 1981
NAVIN CHIMANLAL SUTARIA Vs. UNION OF INDIA	July 16, 1981
NAVNATH SIDDHAPPA KOLI Vs. SIDDHESHWAR SAHAKARI SAKHAR KARKHANA LIMITED	April 9, 1981
NEMICHAND RAJMAL AND CO Vs. COMMISSIONER OF INCOME TAX	February 4, 1981
NEW CHEMI INDUSTRIES PVT LTD Vs. UNION OF INDIA	September 4, 1981
NICHANI HOTELS CORPORATION Vs. BOMBAY LABOUR UNION	March 26, 1981
NITYANAND A SHETTY Vs. VIKRAM JAYANTILAL BANGDIWALA	October 6, 1981
OBEDUR REHMAN Vs. AHMEDALI BHARUCHA	December 3, 1981
P Vs. P AND R	August 6, 1981
P K ANTIA Vs. SHRIDHAR SADASHIV KATDARE	July 20, 1981
P RAM NARAYAN Vs. L P PICHAN	April 27, 1981
P V GOPALKRISHNAN Vs. KANAKSHA GOPALKRISHNAN MRS	July 14, 1981
P V GOPALKRISHNAN Vs. KANAKSHA GOPALKRISHNAN	July 15, 1981
P. Vs. P. AND OTHERS	August 11, 1981
PADMAKAR BALKRISHNA SAMANT Vs. STATE OF MAHARASHTRA	September 23, 1981
PADMANNA MALKARI MALI Vs. BHOURAWWA PADMANNA MALI SOU	June 18, 1981
PANDURANG SAKHARAM PAWAR Vs. UNDER SECRETARY TO GOVERNMENT OF MAHARASHTRA HOME DEPARTMENT SPECIAL	February 16, 1981
PANDURANG SONBA MUTHE Vs. BHAMABAI PANDURANG MUTHE	November 23, 1981
PARLE BEVERAGES P LTD Vs. UNION OF INDIA	October 15, 1981
PASHUPATI TRADING CO. PVT. LTD. Vs. ELECTRICAL INSPECTOR	April 24, 1981
PATEL ENGINEERING COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX	September 9, 1981
PATEL METAL PRODUCTION AND CONSTRUCTION COMPANY Vs. DEPUTY COLLECTOR PRIVATE FORESTS DIVISIONAL THANE	March 5, 1981
PATEL PRABHUDAS PURSHOTTAMDAS Vs. UNION OF INDIA	December 5, 1981
PATESINGHRAO ANANDRAO NAIK Vs. R.V. DESHMUKH	August 6, 1981
PIRAMAL SPG AND WVG MILLS LTD Vs. UNION OF INDIA	October 7, 1981
POONA JESUIT SCHOOLS SOCIETY Vs. PETTER DHAVJI BASUL	August 5, 1981
PRABHAKAR VASUDAV GADGIL Vs. P Y DESHPANDE SPECIAL LAND ACQUISITION OFFICER	August 28, 1981
PRADUMNA SHRINIWAS AURADKAR AND Vs. STATE OF MAHARASHTRA	April 15, 1981
PRAKASH D. KHODE Vs. ASHOK B. KHODE	June 29, 1981
PREMCHAND CHANDANMAL SONI Vs. DASRU HARI AND ANOTHER	July 23, 1981
PREMIER AUTOMOBILES LIMITED Vs. STATE OF MAHARASHTRA	February 17, 1981
PREMIER AUTOMOBILES LTD Vs. ENGINEERING MAZDOOR SABHA	September 18, 1981
PREMLATA SUDHAKAR SATHE Vs. GOVERNING BODY OF G. S. TOMPE COLLEGE	March 12, 1981
PUKHRAJ NAGRAJ RANKA AND SUBHASCHANDRA KANHAYALAL LONAVAT AND SHIVJIRAM RAGHUNATHDAS ATTAL AND RAGHUNATH GAMBIR WANI AND OTARMAL GULABC Vs. STATE OF MAHARASHTRA	June 25, 1981
PUNJA CHINDHU AND ANOTHER Vs. STATE OF MAHARASHTRA AND OTHERS	December 23, 1981
PYARIBI WD/O ISMAILKHAN Vs. ULFATBI WD/O MOHAMMAD IBRAHIM KHAN	August 24, 1981
QUIMAGRAO JAIN Vs. RASIKLAL DAVE	June 18, 1981
R C TRIVEDI Vs. A H PARANJAPE	July 22, 1981
R J MENZIES Vs. SURYAKANT KARUTI CHIDRAWAR	September 7, 1981
R PARMESHWAR MENON AND GANESH DATTATRAYA KOLI Vs. STATE OF MAHARASHTRA	July 7, 1981
RADHABAI BAPURAO SHELAR Vs. TRIMBAK MADHAVRAO SHIROLE	August 5, 1981
RADHELAL JAGANNATH BITHOLIA Vs. STATE OF MAHARASHTRA	July 7, 1981
RAGHUNATH S O GABANJI GAVALI Vs. STATE OF MAHARASHTRA	October 1, 1981
RAHIMTULLA ABDUL RAHIMAN NAKIB Vs. CHANDRAKANT ANANT MOOG	August 10, 1981
RAHIMTULLA ABDUL REHIMAN NAKIB Vs. CHANDRAKANT ANANT MOOG AND OTHERS	February 10, 1981
RAJENDRA BHATI Vs. BABULAL TARACHAND AND CO	August 25, 1981
RAJENDRA KUMAR SABHARWAL Vs. LILA K JAGTIANI	February 10, 1981
RAJESHBAI Vs. SHANTABAI	April 28, 1981
RAJNIKANT NARMADASHANKAR Vs. MUNSHI C L	August 29, 1981
RAMASAMUZ NARSING UPADHYAYA Vs. VINUBHAI M MITRA	September 29, 1981
RAMBHAU SAKHARAM PATIL AND ANOTHER Vs. BABAN SADU MARATHE	August 31, 1981
RAMCHANDRA KASHIRAM NEHARIA Vs. NARAYANDAS VALLABHDAS AND OTHERS	November 25, 1981
RAMCHANDRA S O TUKARAM CHOUDHARI Vs. STATE OF MAHARASHTRA	December 18, 1981
RAMESHCHANDRA G VARMA SUCCEEDED Vs. GENERAL MANAGER W RLY	April 16, 1981
RAMGOPAL KHANNA Vs. SHAKUNTALA CHAWLA	March 19, 1981
RAMSEVAK DURGAPRASAD TIWARI Vs. RAMESH DULLABHJI	August 19, 1981
RAMSOMER HABAI YADAV Vs. STATE OF MAHARASHTRA	March 10, 1981
RAVINDRA HINDUSTAN PLATINUM PRIVATE LTD Vs. UNION OF INDIA	October 5, 1981
RAVJI INDUSTRIAL CORPORATION Vs. UNION OF INDIA AND OTHERS	September 11, 1981
RIYASATBI SHAIKH JANI Vs. SHAIKH JANI SHAIKH KASAM	December 8, 1981
RUPRAO NAGORAO MAHULKAR Vs. MURLIDHAR DAGDUSETH DABHADE	March 12, 1981
S K MAHBOOB S O ABDUL KADAR Vs. STATE OF MAHARASHTRA	August 27, 1981
SABIRA BEGUM HABIBULLAH SHAIKH Vs. DISTRICT MAGISTRATE THANE	August 24, 1981
SADASHIV BAJRANG SUTAR Vs. STATE OF MAHARASHTRA	March 3, 1981
SADASHIV ISHWARA POWAR Vs. SUSHILABAI NARAYAN BHANDURGA	October 12, 1981
SADASHIV RAMCHANDRA NICHAL Vs. SAGANDHABAI GOVINDA SHELKE AND OTHERS	August 10, 1981
SADASHIV RANGNATH Vs. SHAIKH BIBAN SHAIKH BALAMBHAI	March 10, 1981
SAHADEO DHAKU GHADIGAONKAR Vs. VASUDEO MAHADEO SAWANT	January 7, 1981
SAHEBAL RASULKHAN PATHAN Vs. NANUBI KASIMSAHEB SHAIKH	October 15, 1981
SAKHARAM SAWLARAM Vs. STATE OF MAHARASHTRA	January 7, 1981
SAKHUBAI Vs. CATHERINE ANTONI NICOLAS	November 24, 1981
SAMBHAJIRAO ABAJIRAO PATHARKAR Vs. LEELABAI VASUDEO PATHARKAR	April 23, 1981
SAMSUN YUNUS KHOMA Vs. THE STATE OF MAHARASHTRA AND ANOTHER	November 4, 1981
SANTDAS S O SADROMAL CHAWLA Vs. STATE OF MAHARASHTRA	November 17, 1981
SARANA TUKARAM DENDO Vs. SHETKARI SAHAKARI SAKHAR KARKHANA LIMITED	August 10, 1981
SARDAR AMOLAK SINGH Vs. SEWAKRAM TAHILRAM LALWANI	August 31, 1981
SARDARILAL SUPERINTENDENT OF POLICE C B I S I C NEW DELHI Vs. NARENDRA NAROTTAMDAS KAPADIA CHAIRMAN INDUSTRIAL CONSULTING BUREAU LIMITED	May 22, 1981
SARDARKHAN RAHIMKHAN PATHAN Vs. STATE OF MAHARASHTRA	December 16, 1981
SAROJ DATTARAM SALVI Vs. COMMISSIONER OF POLICE GR BOMBAY	August 27, 1981
SASSOON SPINNING AND WEAVING COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX	September 10, 1981
SAVALRAM DINAJI WAGHIRE Vs. STATE OF MAHARASHTRA	October 12, 1981
SAVITRIBAI Vs. VITHAL HARI PATAKAR	April 30, 1981
SHAH CHAMPALAL RAVCHAND (FIRM) Vs. RAMANLAL LAHERCHAND SHAH (FIRM)	July 16, 1981
SHAIKH FARID HUSSAINSAB Vs. STATE OF MAHARASHTRA	February 9, 1981
SHAKTI INSULATED WIRES PVT LIMITED Vs. UNION OF INDIA	October 3, 1981
SHAKUNTALA CHAWLA Vs. OFFICIAL ASSIGNEE BOMBAY	March 19, 1981
SHALIGRAM CHANDRABHAN BODKHE AND ANOTHER Vs. STATE OF MAHARASHTRA	September 11, 1981
SHAMRAO ABAJI JADHAV Vs. CHATURBAI SIDHESHWAR JAVERI	September 1, 1981
SHAMRAO JAIRAM ARBHAT Vs. UTTAM BHOMAJI MODAK	March 2, 1981
SHANKAR ANANT BANDAL Vs. SUMAN SHANKAR BANDAL	October 13, 1981
SHANKAR BABARAO DESHMUKH Vs. STATE OF MAHARASHTRA	March 25, 1981
SHANKAR GANPAT SARPHARE Vs. MARUTI HAIBAT SARPHARE	August 22, 1981
SHANKARLAL DAMODAR AND OTHERS Vs. GAYABAI SHESHRAO MARATHA AND OTHERS	November 26, 1981
SHANKARRAO ABASAHEB PAWAR Vs. L V JADHAV	December 22, 1981
SHANTABAI Vs. STATE OF MAHARASHTRA	August 24, 1981
SHANTABAI TAJARAM KUNBI Vs. KASHIRAM DOMA KUNBI AND OTHERS	February 5, 1981
SHANTARAM S O APPA ZUNJARKAR Vs. RAMBHAU S O NARHARI UDAWANT	September 25, 1981
SHANTILAL J PARESH Vs. STATE OF MAHARASHTRA	September 28, 1981
SHARDABEN MAFATLAL AND OTHERS Vs. V.N. KARANDIKAR AND ANOTHER	July 14, 1981
SHARYAU ARMANDO PEREIRA Vs. VISHNU YESHWANT SAWANT	April 20, 1981
SHASHI NAIR Vs. R C MEHTA	October 16, 1981
SHAUKATALI ISIMDAR Vs. NARGESH DHANJISHAW JASSOOMANI	July 30, 1981
SHEELA SCHIDANANDA DAMLE Vs. DEPUTY DIRECTOR OF EDUCATION, AMRAVATI DIVISION, AMRAVATI AND OTHERS	September 23, 1981
SHEILA UMESH TAHILIANI Vs. SALI PHIROZSHAW SHROFF	February 3, 1981
SHESHDATTA GANESH Vs. GANPAT REVASHANKAR	December 4, 1981
SHESHRAO RAGHOBA SURYAWANSHI Vs. SONCHAND SOBHAGMALJI DARDA	September 8, 1981
SHIPPING CORPN OF SAUDI ARABIA Vs. ADDL COLLR OF CUSTOMS (PREV )	August 20, 1981
SHIVAJI BAPU CHAVAN Vs. SHARWARI GOKHALE	September 9, 1981
SHREENIWAS COTTON MILLS LTD Vs. UNION OF INDIA	September 4, 1981
SHRIKRISHNA ANNAJI SONATAKE Vs. RAMNARAYAN PANNALAL LATHI	October 6, 1981
SHRIPATI MADHAV DURE Vs. FULABAI BALAJI DURE	April 2, 1981
SHUKLA P M Vs. COMMISSIONER OF INCOME TAX	January 16, 1981
SINNA VANKATESH KANCHAN Vs. STATE OF MAHARASHTRA	October 12, 1981
SITARAM SHIVCHANDRAI GADODIA Vs. GORDHANDAS SHIVCHANDRAI	December 10, 1981
SK JAMEEL AHMAD S O SK FARID Vs. NASEEM GULAB SK	April 29, 1981
SORAB JAMSHED IRANI AND OTHERS Vs. HIRAJI C. MISTRY AND OTHERS	March 11, 1981
SPUN PIPE AND CONSTRUCTION COMPANY OF INDIA LIMITED Vs. SEWARAM POPATMAL ASANANI	August 17, 1981
STATE OF MAHARASHTRA Vs. ANIL BALOBA DONBE	August 18, 1981
STATE OF MAHARASHTRA Vs. JAGANNATH DATTATRAYA MAHAJAN	September 4, 1981
STATE OF MAHARASHTRA Vs. RADHESHYAM GOPIKISHAN MANTRI	September 7, 1981
STATE OF MAHARASHTRA Vs. NARAYAN NIVARATI BODLE	September 7, 1981
STATE OF MAHARASHTRA Vs. NARAYAN LAXMAN THATTE	July 2, 1981
STATE OF MAHARASHTRA Vs. KISHAN GAJARAM KAPATE	January 22, 1981
STATE OF MAHARASHTRA Vs. SHANKARLAL SITARAM SHARMA AND LAXMINARAYAN CHUNILAL BHARADIYA	January 8, 1981
STATE OF MAHARASHTRA Vs. PUNJAJI AMRUTA GITE AND SHRIRAM BABARAO GITE	February 2, 1981
STATE OF MAHARASHTRA Vs. GOVINDRAO NARAYANRAO GHORPADE	March 26, 1981
STATE OF MAHARASHTRA Vs. DHANLAXMI V MEISHERI	March 19, 1981
STATE OF MAHARASHTRA Vs. NANAJI KALU JADHAV	March 9, 1981
STATE OF MAHARASHTRA Vs. SHAIKH JAFAR SHAIKH SANDU	September 30, 1981
STATE OF MAHARASHTRA Vs. RAMLAL S O HANMANTLAL MALPANI AND OMPRAKASH S O RAMCHANDRA SHARMA	September 11, 1981
STATE OF MAHARASHTRA Vs. KISHORE RAMJI ROKADE	November 6, 1981
STATE OF MAHARASHTRA Vs. MOHANLAL S O PURSHOTTAMDAS PATEL	November 20, 1981
STATE OF MAHARASHTRA Vs. MANOHAR GOVING RANT	November 12, 1981
STATE OF MAHARASHTRA Vs. CYCLE RICKSHAW UNION NANDED	November 24, 1981
STATE OF MAHARASHTRA Vs. WASUDEO MAHADEO BUTKE	April 30, 1981
STATE OF MAHARASHTRA Vs. ANUBAI KASHIRAO NALWADE AND OTHERS	October 7, 1981
STATE OF MAHARASHTRA Vs. CHANDRAKANT KRISHNA BANKAR	September 28, 1981
SUDHAKAR DINKAR MALEKAR Vs. HEMU PRABHUDAS THAKUR	July 24, 1981
SUDHAKAR VITHALRAO WELANKIWAR Vs. LIBERTY SERVICES AND OTHERS	October 16, 1981
SUKHDA SAYED Vs. MASOOD SAYED	June 26, 1981
SUNDARLAL VITHALTIWARI Vs. PRABHAVATI VITHAL TIWARI	June 17, 1981
SUNDERDAS KARSONDAS VED Vs. KARSANDAS JETHAMAL BHATIA	January 14, 1981
SURESH ANANT CHAUGLE AND STATE OF MAHARASHTRA Vs. STATE OF MAHARASHTRA AND SURESH ANANT CHAUGLE AND BAPU MARUTI MANDALE	February 3, 1981
SURESH MOHANLAL GORADIA Vs. HIRALAL G THAKKAR	February 4, 1981
SURESH TRADING COMPANY Vs. STATE OF MAHARASHTRA	February 24, 1981
SUSHILA BHIKU SHINDE Vs. SULOCHANA BABURAO BHOJ	April 9, 1981
SVADESHI MILLS COMPANY LTD Vs. UNION OF INDIA AND OTHERS	December 16, 1981
SWARUP D ITO Vs. GAMMON INDIA LIMITED	November 13, 1981
T C G INDUSTRIES PVT LTD Vs. UNION OF INDIA	August 27, 1981
TAJ MOHAMMAD Vs. AGRICULTURAL PRODUCE MARKET COMMITTEE NAGPUR	January 28, 1981
TANTULAL BIHARILAL PARWAR Vs. PURSHOTTAM SHANKARRAM PUROHIT	July 17, 1981
TARUBAI DAMU SAWANT Vs. BHIKU ANTU YADAV	September 4, 1981
TATA SONS LIMITED Vs. UNION OF INDIA AND OTHERS	September 19, 1981
THE STATE OF MAHARASHTRA Vs. HIRACHAND SHAMDAS CHHOBRIM	August 31, 1981
TRUSTEES AND EXECUTORS OF THE LATE SHRI SHAMJI KHETA Vs. INCOME TAX OFFICER	August 21, 1981
TULSHIRAM KASHIRAM TIJARE Vs. SUSHMA W/O KESHAO RAICH AND ANOTHER	August 5, 1981
TWO STAR Vs. ASSISTANT COLLECTOR OF CUSTOMS CENTRAL EXCISE BOMBAY	September 22, 1981
UDHAVDAS KEWALRAM Vs. COMMISSIONER OF INCOME TAX	September 28, 1981
UGAR SUGAR WORKS LIMITED Vs. COMMISSIONER OF INCOME TAX	September 17, 1981
UNI-SANKYO LIMITED Vs. UNION OF INDIA	September 4, 1981
UNION CARBIDE INDIA LTD Vs. UNION OF INDIA	April 9, 1981
UNION OF INDIA Vs. BHARAT PETROLEUM CORPORATION LIMITED	January 8, 1981
UNION OF INDIA (UOI) AND ANOTHER Vs. JAYASHREE AND OTHERS	November 27, 1981
V N NABAR Vs. STATE OF MAHARASHTRA	February 13, 1981
V VENKATESH Vs. UNION OF INDIA	April 28, 1981
VASANT AMBADAS PANDIT Vs. BOMBAY MUNICIPAL CORPORATION	April 6, 1981
VASANT NAGJI BHATT Vs. STATE OF MAHARASHTRA AND OTHERS	August 14, 1981
VASANTRAO S O VENKATRAO TIRTHKAR Vs. COLLECTOR OF OSMANABAD	September 25, 1981
VED PARKASH PRABHUDAYAL AGARWAL Vs. INCOME-TAX OFFICER	August 31, 1981
VED PRAKASH PRABHUDAYAL AGARWAL Vs. INCOME TAX OFFICER	August 31, 1981
VIDYADHAR GAJANAN MHATRE Vs. VIKRAMSINGH P SOLANKI	April 14, 1981
VILAS GANGARAM KHETLE Vs. S D RANE PRESIDING OFFICER	November 16, 1981
VILAS VASANTRAO MAHAJAN Vs. CENTRAL BANK OF INDIA	September 22, 1981
VINAYAK MAHADEO NIRGUM Vs. SADANAND SHANTARAM BANDEKAR	September 10, 1981
VINAYAKRAO PRALHADRAO DESMUKH Vs. AMBADASRAO PRALHADRAO DESHMUKH	February 20, 1981
VINITA DATTATRAYA SAMANT Vs. COMMISSIONER OF POLICE THANE	July 28, 1981
VINOD WAMANRAO NEHULKAR Vs. MANGALA VINOD NEHULKAR	July 31, 1981
VITHAL MORESHWAR KHANDAGALE Vs. J F RIBERIO	November 9, 1981
WASUDEO INDUSTRIES GINNING FACTORY AND ANOTHER Vs. STATE OF MAHARASHTRA AND OTHERS	October 15, 1981
WIPRO PRODUCTS LTD Vs. UNION OF INDIA	June 26, 1981
WORKMEN OF MUKUND IRON AND STEEL WORKS LTD Vs. MUKUND IRON AND STEEL WORKS LTD	March 30, 1981
WYETH INDIA PVT LIMITED Vs. N D BHATT INSPECTING ASSISTANT COMMISSIONER OF INCOME TAX	October 19, 1981
YESHWANT GUNAJI SORTE Vs. STATE OF MAHARASHTRA	April 6, 1981
YOUSUF ALI ABDULLA FAZALBHOY Vs. M S KASBEKAR	April 16, 1981
ZILLA SAHAKARI KENDRIYA BANK MARYADIT Vs. NATIONAL INSURANCE COMPANY LTD	October 7, 1981

Year 1981 of HIGH COURT OF BOMBAY

List of Cases

QUick Links

Get in Touch

Email

Contact Numbers

Address