REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
A C P WADIA Vs. SPECIAL LAND ACQUISITION OFFICER	October 3, 1980
A H MAGAR Vs. THAKUBAI M TUPE	February 25, 1980
A M PATEL AND CO Vs. NARAYAN GOPAL BASATWAR	February 28, 1980
ABDUL KARIM PIRSAHEB SHEIKH Vs. LAXMAN BAPU BHOSALE	July 25, 1980
ABDUR RAHIM JIWANI Vs. VITHALDAS RAMDAS	September 18, 1980
ABEDABI Vs. SIKANDAR AKBAR MUJAWAR	February 5, 1980
ABID HAIDARALI KACHWALA Vs. JAMUNA SHYAM SUNDER	August 20, 1980
ACME METAL INDUSTRIES PRIVATE LIMITED Vs. S S PATHAK, THE INSPECTOR, CENTRAL EXCISE	January 1, 1980
ALBRIGHT MORARJI AND PANDIT LTD Vs. UNION OF INDIA AND OTHERS	January 1, 1980
ALISAHEB ABDUL LATIF MULLA Vs. ABDUL KARIM ABDUL REHMAN MULLA	September 26, 1980
AMAR DYE-CHEM LTD Vs. UNION OF INDIA	August 11, 1980
AMAR DYE-CHEM LTD AND ANOTHER Vs. UNION OF INDIA AND ANOTHER	August 5, 1980
AMRUTLAL Vs. STATE OF MAHARASHTRA	October 3, 1980
ANANT PURUSHOTTAM ATHAVLE Vs. DAMODAR DATTATRAYA BEDEKAR	January 7, 1980
ANI @ SAVITRA Vs. VASANT PRALHAD DESHMUKH	August 21, 1980
ANIL ANANTRAO LOKHANDE Vs. STATE OF MAHARASHTRA	February 20, 1980
ANKUSH HIRAMAN MAGAR Vs. THAKUBAI MARUTI TUPE	February 25, 1980
ANNAPPA APPA ANUJE Vs. KINGAPPA PARMESHWAR NAIK AND ANOTHER.	August 19, 1980
ANNAPURNABAI WASUDEORAO DESHPANDE Vs. RANGNATH KISAN KHANDARE	April 28, 1980
APAR PVT LIMITED Vs. S R SAMANT	July 17, 1980
APPASAHEB GENU WARALE Vs. STATE OF MAHARASHTRA	September 11, 1980
ARJUN BABLOO TUKARAL Vs. G V JAVALKAR	June 17, 1980
ARUN TRIVIKRAMRAO RAJURKAR & OTHERS Vs. GOWARDHAN JANARDHAN KHOTRE & OTHERS	December 18, 1980
ASHA LALIT KANODIA Vs. VIJAYKUMAR SURAJMAL KANODIA	March 11, 1980
ASHOK MAHADEO MAHAJAN Vs. STATE OF MAHARASHTRA	September 30, 1980
ASHOK SRICHAND KEWALRAMANI Vs. MUNICIPAL CORPORATION OF CITY OF POONA	February 20, 1980
ASIAN PAINTS (INDIA) LTD. Vs. EMPLOYEES STATE INSURANCE CORPORATION	September 8, 1980
ASSOCIATED BEARING COMPANY LIMITED, BOMBAY Vs. UNION OF INDIA	January 1, 1980
ASSOCIATED CEMENT COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX	April 17, 1980
ASSOCIATED CEMENT COS LTD Vs. REGIONAL DIRECTOR, EMPLOYEES STATE INSURANCE CORPORATION, BOMBAY	April 14, 1980
ASSOCIATION OF COMMERCE HOUSE BLOCK OWNERS LIMITED Vs. VISHANDAS SAMALDAS	December 8, 1980
ATTARSING Vs. NANDED SIKH GURUDWARA SACH KHAND SHRI HUZUR	January 14, 1980
AVADHANI MEENA RAMCHANDRA Vs. MAHARASHTRA STATE BOARD OF SECONDARY AND HIGHER SECONDARY EDUCATION PUNE	July 29, 1980
B N SARDA PRIVATE LIMITED Vs. KISAN K BARADE	June 19, 1980
B R RAIRIKAR Vs. UDAY BHALCHANDRA WAVIKAR	March 12, 1980
BABANI M SHETGAONKAR Vs. FOTI S SHETGAONKAR	February 2, 1980
BABASAHEB M CHOWDHARI Vs. STATE OF MAHARASHTRA	September 16, 1980
BABURAO AKARAM KALASKAR Vs. KUSUM BABURAO KALASKAR	September 26, 1980
BABURAO S O GOVINDA Vs. TRIMBAK S O DHONDU	February 7, 1980
BAJRANGLAL K. AGRAWAL AND OTHERS Vs. NARAYAN KRISHNA PATWARDHAN	February 1, 1980
BALASAHEB NAVRUTTI CHAVAN Vs. STATE OF MAHARASHTRA AND ANOTHER	March 10, 1980
BALMUKUND NARSINGDAS SOMANI Vs. PRAKASH JAGDISH AMBALI	March 7, 1980
BALMUKUND NARSINGDAS SOMANI Vs. PRAKASH JAGDISH AMBALI	March 10, 1980
BALU HRIPATI PATIL Vs. BANDU TATOBA CHINCHWADE	September 12, 1980
BALVANTSINGJI ANAND Vs. BHAGWANTRAO GANPATRAO DESHMUKH	January 17, 1980
BANDOPANT SATYAPPA SANGLE Vs. RAGHUNATH RAMCHANDRA BIDE	April 23, 1980
BATLIBOI AND COMPANY PRIVATE LIMITED Vs. UNION OF INDIA	January 1, 1980
BAYAJI CHANDRU PATIL Vs. SADASHIV DATTATRAYA KULKARNI	January 16, 1980
BEDENSHAH FETENSHAH FAKIR Vs. STATE OF MAHARASHTRA	June 23, 1980
BHAGWAN MOTIRAM MALI MAHAJAN Vs. JAYANI SHRIDHAR KHARE	February 5, 1980
BHAGWAN MOTIRAM MALI MAHAJAN Vs. JAYANT SHRIDHAR KHARE	December 5, 1980
BHANABHAI KHALPABHAI PATEL Vs. COLLECTOR OF DAMAN	July 9, 1980
BHARAT ABA KEMUKAR Vs. MADHUKAR BHIKJI KAKDE	October 24, 1980
BHAURAO SAMPATRAO TAYDE Vs. TULSIRAM SAMPATRAO	August 20, 1980
BHIKAMSINGH S O CHATARSINGH SAPKAL Vs. MAHARASHTRA STATE ROAD TRANSPORT CORPORATION	April 28, 1980
BHOGILAL VIRCHAND Vs. COMMISSIONER OF INCOME TAX	April 14, 1980
BHOORABAI Vs. BHAULAL S O MATTU	September 29, 1980
BHURAMAL ISHWARLAL SINDHI Vs. YAKUB BAIG SHUKRULLA BAIG	August 19, 1980
BLUE STAR LIMITED Vs. UNION OF INDIA	January 1, 1980
BOMANJI KAVASJI BOMAN BEHRAM Vs. MEHERNOSH MINOCHAR MEHTA	April 28, 1980
BUDHMAL KHUSHALCHAND Vs. BANSILAL GULABCHAND AGARWAL	January 19, 1980
BUSH INDIA LTD Vs. UNION OF INDIA	January 1, 1980
C G LALWANI Vs. NEW WESTERN BUILDING	September 4, 1980
C.R. SHAIKH Vs. LILABAI D. ROHIDA AND ANOTHER	October 10, 1980
CADBURY FRY INDIA PRIVATE LIMITED Vs. UNION OF INDIA	February 20, 1980
CAETANO MARIA PALHA AND ANR. Vs. AGNELO JOSE SANTANA DIAS MASCARENHAS	June 26, 1980
CAJUBHAI BALBHAI PRADHAN Vs. STATE OF MAHARASHTRA	June 30, 1980
CEAT TYRES OF INDIA LIMITED Vs. C L NANGIA	January 1, 1980
CENTRAL BANK OF INDIA Vs. NEW INDIA ASSURANCE COMPANY LIMITED	February 14, 1980
CENTRAL CAMERA CO PRIVATE LIMITED Vs. REGISTRAR OF TRADE MARKS	January 16, 1980
CENTRON INDUSTRIAL ALLIANCE LIMITED Vs. UNION OF INDIA	January 1, 1980
CERAMICS AND ELECTRICAL INDUSTRIES PRIVATE LIMITED Vs. UNION OF INDIA	January 1, 1980
CHABURAO S O NARSINGRAO WAGH Vs. STATE OF MAHARASHTRA	July 25, 1980
CHANDRAKANT MAGANLAL PATEL Vs. ISHWARLAL GHELABHAI CHOKSEY	October 9, 1980
CHANDRAKANT VISHNU DESSAI Vs. VINAYAK VITHAL NAIK	March 15, 1980
CHANDRASHEKHAR KESHAORAO INGLE Vs. CHHOTABHAI JETHABHAI PATRL & CO., GONDIA	July 18, 1980
CHILDRENS EDUCATIONAL UPLIFT SOCIETY Vs. KAUSHLYA GOVINDSINGH MORAL	October 28, 1980
COLOUR CHEMICAL LIMITED Vs. UNION OF INDIA	January 3, 1980
COMMISSIONER OF GIFT TAX Vs. JER NAVIS LUBIMEFF	April 21, 1980
COMMISSIONER OF INCOME TAX Vs. N U C PRIVATE LIMITED	April 21, 1980
COMMISSIONER OF INCOME TAX Vs. OUDH SUGAR MILLS LIMITED	April 22, 1980
COMMISSIONER OF INCOME TAX Vs. TRADE WINGS PVT LIMITED	April 18, 1980
COMMISSIONER OF INCOME TAX Vs. NARIMAN B BHARUCHA AND SONS	April 18, 1980
COMMISSIONER OF INCOME TAX Vs. HINDUSTAN INDUSTRIAL AGENCIES PRIVATE LIMITED	April 18, 1980
COMMISSIONER OF INCOME TAX Vs. PRABHUDAS AND CO	April 18, 1980
COMMISSIONER OF INCOME TAX Vs. TRUSTEES OF MISS GARGIBEN TRUST NO 1	April 17, 1980
COMMISSIONER OF INCOME TAX Vs. KARANDIKAR H R	April 11, 1980
COMMISSIONER OF INCOME TAX Vs. KILLICK INDUSTRIES LIMITED	April 8, 1980
COMMISSIONER OF INCOME TAX Vs. SADABHAKTI PRAKASHAN PRINTING PRESS P LIMITED	April 8, 1980
COMMISSIONER OF INCOME TAX Vs. GOENKA D G	April 28, 1980
COMMISSIONER OF INCOME TAX Vs. RAMDAS LALLUBHAI	April 28, 1980
COMMISSIONER OF INCOME TAX Vs. MOHANLAL BROS	April 24, 1980
COMMISSIONER OF INCOME TAX Vs. HINDUSTAN EXPORT AND IMPORT CORPORATION PVT LIMITED	April 24, 1980
COMMISSIONER OF INCOME TAX Vs. INDIAN EXPANDED METALS PRIVATE LIMITED	December 4, 1980
COMMISSIONER OF INCOME TAX Vs. T P SIDHWA SMT	December 10, 1980
COMMISSIONER OF WEALTH TAX Vs. RASESH N MAFATLAL	April 2, 1980
COMMISSIONER OF WEALTH TAX Vs. HIRJI COWASJI JEHANGIR	April 7, 1980
COMMISSIONER OF WEALTH TAX Vs. P G RAO MRS	March 10, 1980
COMMISSIONER OF WEALTH TAX Vs. ASSOCIATED CEMENT COMPANY LIMITED	March 11, 1980
COMMISSIONER OF WEALTH TAX Vs. MASKATI A E	March 12, 1980
COMMISSIONER OF WEALTH TAX Vs. FAZALBHOY Y A	March 13, 1980
COMMISSIONER OF WEALTH TAX Vs. K N J DADY LEGAL HEIRS OF LATE S N J DADY	March 13, 1980
COMMISSIONER OF WEALTH TAX Vs. KALI D CAWASJI	March 13, 1980
COMMISSIONER OF WEALTH TAX Vs. GAMMON INDIA PRIVATE LIMITED	March 19, 1980
COMMISSIONER OF WEALTH TAX Vs. KESHUB MAHINDRA	March 24, 1980
COMMISSIONER OF WEALTH TAX Vs. PETIT N D	March 28, 1980
COMMISSIONER OF WEALTH TAX Vs. MEHRA S CAMBATTA	March 28, 1980
COMMISSIONER OF WEALTH TAX Vs. INTERNATIONAL COMPUTERS AND TABULATORS LTD	March 28, 1980
COMMISSIONER OF WEALTH TAX Vs. NARIELWALLA N A	April 1, 1980
COMMISSIONER OF WEALTH TAX Vs. MAHARAJA MAYURDHWAJ SINGHJI H H	March 26, 1980
COMMISSIONER OF WEALTH TAX Vs. ORIENTAL GOVERNMENT SECURITY LIFE ASSURANCE COMPANY LIMITED	April 1, 1980
CONTESSA KNIT WEAR Vs. UDYOG MANDIR CO OPERATIVE HOUSING SOCIETY	February 5, 1980
CONTROLLER OF ESTATE DUTY Vs. VASANTRAI B MEHTA	April 18, 1980
CONTROLLER OF ESTATE DUTY Vs. MELNIKOFF V	September 4, 1980
CONTROLLER OF ESTATE DUTY Vs. BHAGWANDAS VELJI JOSHI	September 26, 1980
D J BELEKAR Vs. RAMBHAU BHAGWANJI GORALE	January 29, 1980
D J WARKARI Vs. K V KARANJKAR	January 22, 1980
D R KOHLI COLLECTOR OF CENTRAL EXCISE BOMBAY Vs. ASSOCIATED FILMS INDUSTRIES PRIVATE LIMITED TARDEO	August 5, 1980
D.K. BELSARE Vs. NAGPUR UNIVERSITY	December 1, 1980
DADA BHAU NILKANTH GURAV Vs. SHANKAR SANTU GURAV	December 5, 1980
DAGADU YADAORA DAMDHERE AND PARBHU SAKHARAM DORGE Vs. SHANKAR VITHOBA DHAVALE	July 17, 1980
DAGDULAL GANGABISAN KASAT Vs. STATE OF MAHARASHTRA	February 13, 1980
DATTATRAYA SAMANT Vs. STATE OF MAHARASHTRA	August 27, 1980
DAULAT MANSINGHAHER Vs. C R BANSI	February 22, 1980
DECCAN SALES CORPORATION Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE	January 1, 1980
DEEPAK & CO , BOMBAY Vs. CENTRAL EXCISE, DIVISION X, DADAR, BOMBAY	January 1, 1980
DENA BANK Vs. G S SAWHNEY	November 12, 1980
DESHBANDHU KRUSHNARAO GULHANE Vs. DINKAR KRUSHNARAO DESHMUKH	July 9, 1980
DEVI JOHN VAZIRANI Vs. STATE OF MAHARASHTRA	November 26, 1980
DEVIDAS S O GOVINDRAO DANK Vs. SUDHAKAR S O ANNASAHEB DESHPANDE	March 6, 1980
DHARMANNA POTANNA PULLIWAR Vs. STATE OF MAHARASHTRA	April 22, 1980
DHARMARAO S/O BHAGWANTRAO ATRAM Vs. RETURNING OFFICER	November 14, 1980
DHARMAVAT PROVISION STORES Vs. COMMISSIONER OF INCOME TAX	December 5, 1980
DILIP SHANKAR KOLI Vs. STATE OF MAHARASHTRA	November 13, 1980
DILKUSH DESSAI Vs. DON BOSCO FARMERS REHABILITATION SOCIETY, SULCORNA	May 9, 1980
DINANATH NARAYAN MULEY Vs. RAM MULCHAND BHATIA	April 11, 1980
DINKAR S VAIDYA Vs. GANPAT S GORE	July 15, 1980
DUPHAR INTERFRAN LIMITED Vs. UNION OF INDIA	January 1, 1980
DWARKADAS MULJI AND OTHERS Vs. SHANTILAL LAXMIDAS GANDHI AND ANOTHER	March 7, 1980
DYANDEO APPA GAIKWAD Vs. STATE OF MAHARASHTRA	April 15, 1980
FLEXOPLAST ABRASIVES (INDIA) LTD Vs. UNION OF INDIA AND OTHERS	January 1, 1980
GAJANAN LAXMAN BHALCHANDRA Vs. RANGRAO AMRUTRAO DESHPANDE	April 22, 1980
GANGADHAR Vs. STATE OF MAHARASHTRA	June 16, 1980
GENU GANAPATI SHIVALE Vs. BHALCHAND JIVRAJ RAISONI	April 2, 1980
GEOFFREY MANNERS AND CO LIMITED Vs. UNION OF INDIA	January 1, 1980
GHANSHYAMDAS GOPALDAS MOHTA Vs. UNION OF INDIA	November 12, 1980
GLAXO LABORATORIES INDIA LIMITED Vs. COMMISSIONER OF INCOME TAX	November 27, 1980
GODREJ SOAPS PRIVATE LIMITED Vs. A K BANDYOPADHYAY	December 8, 1980
GOPALDAS KISHANCHAND TAIREJA Vs. VIYAYSINGH BHIMSINGH PATIL	October 3, 1980
GORAKH DAJI GHADGE Vs. STATE OF MAHARASHTRA	March 6, 1980
GORAKHNATH S O MAROTI CHAVAN Vs. STATE OF MAHARASHTRA	September 18, 1980
GOVIND RANGANATH KALE Vs. MAHARASHTRA REVENUE TRIBUNAL PUNE	September 3, 1980
GOVIND S O BHAGAJI Vs. SK RASHEED S O SK HASAN	September 17, 1980
GUEST KEEN WILLIAMS LIMITED Vs. UNION OF INDIA	January 1, 1980
GULAB SHANKAR WALVE Vs. SPECIAL LAND ACQUISITION OFFICER	November 24, 1980
GULABCHAND RAMCHAND JAIN Vs. NOORBEG UMARBEG MIRZA	May 2, 1980
GURUDEV SINGH PURI AND SUDARSHAN CHITS INDIA LIMITEDAND M V VELAYUDHAN DIRECTOR OF SUDARSHAN CHITS INDIA LIMITEDAND D C MISRA THE FORMER DIR Vs. NARI TEKCHAND ANANDANI	September 12, 1980
HAFIZUDDIN INAYATULLAH KAZI Vs. J C AGARWAL	April 16, 1980
HAJI WALIMOHAMED HAJI SALEMOHAMED TEMLA ALIAS KACCHI Vs. FIDAHUSSAIN MEGHAJIBHAI SURATI	April 1, 1980
HALDYN GLASS WORKS PRIVATE LIMITED Vs. M L BADHWAR	January 1, 1980
HANIF BANOMIYA SHIKALKAR Vs. STATE OF MAHARASHTRA	January 24, 1980
HANMANTRO YESHWANTRAO PATIL Vs. CHINATAMANI K GULVANI	December 9, 1980
HARISH MAHINDRA Vs. COMMISSIONER OF INCOME TAX	November 25, 1980
HARKISHIN LAKHIMAL GIDWANI Vs. ACHYUT KASHINATH WAGH	September 11, 1980
HARKISONDAS GOKALDAS Vs. COMMISSIONER OF INCOME TAX	April 16, 1980
HARKUBAI G SUNDECHAMUTHA Vs. SHANKAR DAULAT BENGANE	April 18, 1980
HASMUKH J JHAVERI Vs. SHELLA DADLANI	September 19, 1980
HINDUSTAN LEVER LIMITED Vs. UNION OF INDIA	January 1, 1980
HINDUSTAN PETROLEUM CORPORATION LTD Vs. REGISTRAR OF TRADE MARKS	January 8, 1980
HIRABAI WIFE OF HARJI INGALE Vs. BABU MANIKA INGALE	February 8, 1980
HIRJITSINGH BEDI Vs. STATE OF MAHARASHTRA AND OTHERS	January 15, 1980
I B M WORLD TRADE CORPORATION Vs. UNION OF INDIA	January 1, 1980
IBRAHIM AHMED KOKANI Vs. STATE OF MAHARASHTRA	January 8, 1980
IN RE: A LETTER DATED 2ND/15TH SEPT. 1980 OF SHRIKANT V. BHAT Vs.	December 3, 1980
INAYATULLAH RIZWI Vs. RAHIMATULLAH	April 14, 1980
INDIAN ALUMINIUM COMPANY LIMITED Vs. A K BANDYOPADHYAY	January 1, 1980
INDIAN VEGETABLE PRODUCTS LIMITED Vs. UNION OF INDIA	January 1, 1980
INDUMATI R MULAY Vs. V N KARANDIKAR COMPETENT AUTHORITY PUNE URBAN AGGLOMERATION COLLECTRORATE PUNE	June 26, 1980
INDUSTRIAL TUBES MANUFACTURING CO LTD Vs. S R SAMANT JUDGE INDUSTRIAL COURT	March 7, 1980
ISAK CHANDA PALKAR Vs. NYAMATBI	January 16, 1980
J B A PRINTING INKS LIMITED Vs. UNION OF INDIA	January 1, 1980
J G SINKAR Vs. STATE OF MAHARASHTRA	August 14, 1980
J SATYAVRATA Vs. MOHAMEDBHAI ABDULHUSSEIN SADIQ BAHREINWALLA	March 25, 1980
J SATYAVRATA Vs. MOHAMEDBHAI ABDOTHUSSEN SADIQ BAHREINWALLA	March 24, 1980
JAGATSING PYARASING Vs. MAHANT P KRISHNANANDGIRI GOSWAMY	March 24, 1980
JAGDISHCHANDRA POPATLAL DODHIWALA Vs. KHANDESH EDUCATION SOCIETY ANDOTHERS	January 10, 1980
JAGJIVANDAS GOVINDJI AND CO Vs. CENTRAL BOARD OF DIRECT TAXES	July 30, 1980
JAINUDDIN ABDUL REHMAN SHAIKH Vs. SITARAM DAMODHAR VARVADHAR	July 2, 1980
JAMNAGRI MITHAI Vs. F.F. COUTINHO	October 16, 1980
JAMSETJEE JEEJEEBHOY Vs. BAPURAO KRISHNAJI BHONSALE	February 11, 1980
JASMINE MILLS PVT LTD Vs. NARAYAN C AIL	March 3, 1980
JUGALDAS JIVA CHUDASAMA Vs. PRINCIPAL, COLLEGE OF ENGINEERING, GOA	July 3, 1980
JYOTI SOAP INDUSTRIES Vs. REGISTRAR OF TRADE MARKS	March 3, 1980
K K ADHIKARI Vs. T G KULKARNI	July 7, 1980
K P KSHATRIYA Vs. KHANDELWAL UDYOG LIMITED	February 8, 1980
KADDEERANBI Vs. FATIMABI	July 3, 1980
KAGAL EDUCATION SOCIETY LIMITED Vs. SHRIMANT AJITSINGHRAO YESHWANTRAO GHATGE	December 12, 1980
KALLAPPA BALICHA CHAUGULE Vs. COLLECTOR KOLHAPUR	September 22, 1980
KAMAL K CHADHA Vs. B S SUBHEDAR	July 28, 1980
KAMALABAI Vs. RAMDAS MANGA INGALE	October 14, 1980
KAMARUNISA Vs. FARID GAFUR SAYAD	January 14, 1980
KAMLABAI W/O ISHWAR PUJARI AND OTHERS Vs. SHANTIRAI W/O LALITMOHAN RAI AND OTHERS	August 4, 1980
KANTILAL TULSIDAS JOBANPUTRA Vs. REGISTRAR OF TRADE MARKS	March 27, 1980
KAPOORCHAND V. JAIN AND ANOTHER Vs. STATE OF MAHARASHTRA AND OTHERS	June 26, 1980
KARBHARI DEORAM REHAMARE Vs. DADA SHAHAJI REHAMARE	February 12, 1980
KARTARCHAND DALLIRAM JAIN Vs. TARAVATI KARTARCHAND JAIN	January 30, 1980
KASHINATH TAPURIA Vs. LEELA WELINGKAR AND OTHERS	July 2, 1980
KASHINATH TRIMBAK PARADESHI Vs. RADHABAI DNYANOBA NAGTILAK ALIAS KULKARNI	September 18, 1980
KASTURCHAND PANACHAND DOSHI Vs. YESHWANT VINAYAK SAINKARS	March 25, 1980
KASTURCHAND RAMLAL BADJATE Vs. STATE OF MAHARASHTRA	April 11, 1980
KAZI CUMRDDIN HUSSEIN Vs. RAJENDRAKUMAR MANEKLAL	July 15, 1980
KESHARBAI JAGANNATH GUJAR Vs. STATE OF MAHARASHTRA	November 12, 1980
KESHAVRAO GIRJUBA SINGARE Vs. CHANDRABHAN BHOJAJI SINGARE	January 28, 1980
KHEMRAJ RATANLAL SANCHETI Vs. VASANT MADHAOSA VYAVHARE	August 12, 1980
KHORSHED BEHRAM RUSTOMJEE Vs. BEHRAM NOWROJEE RUSTOMJEE	April 2, 1980
KHUSHALCHAND DAGA Vs. JOSHI N M ITO	August 14, 1980
KIRLOSKAR CUMMINS LIMITED Vs. N K KAPOOR	January 1, 1980
KIRLOSKAR OIL ENGINES LTD Vs. STATE OF MAHARASTRA	October 27, 1980
KIRLOSKAR PNEUMATIC COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX	December 4, 1980
KISAN SHAMRAO JADHAV Vs. STATE OF MAHARASHTRA	September 16, 1980
KISHAN MENGHRAJ GEHI Vs. MENGHRAJ GORDHANDAS GEHI	December 2, 1980
KISHAN THAKURDAS GOKALANI Vs. GOPICHAND JODHRAM DEVNANI	July 2, 1980
KISHORE RAMCHANDRA KULKARNI Vs. VIJAYRAO NARAYANRAO BORAWAKE	December 2, 1980
KONDIRAM MALHARI JADHAV Vs. BANKAT SWAMI TRUST, PANDHARPUR	August 29, 1980
KORES INDIA LIMITED Vs. UNION OF INDIA	November 17, 1980
KRISHNABAI Vs. DNYANDEO LAXMAN YEYALE	October 21, 1980
KRISHNABAI SHIVRAM PATIL Vs. ANANDA SHIVRAM PATIL	December 1, 1980
KUSUM SOU BHIMRAO PATIL Vs. JAVAHAR LALCHAND KATARIYA	January 25, 1980
LALJI DHARAMSEY Vs. BHAGWANDAS RANCHCHODDAS	February 5, 1980
LAXMAN JAYARAM SHANT Vs. STATE OF MAHARASHTRA	April 17, 1980
LAXMAN LIMBRAJ RANKHAMB Vs. STATE OF MAHARASHTRA	November 11, 1980
LAXMAN SHRIPATI YADAV Vs. DHIRAJRAI NANABHAI KHATRI	February 26, 1980
LAXMAN SIDDU POTE Vs. SHRI GOVINDRAO KOREGAONKAR DHARMADAYA SANSTHA MANAGING TRUSTEE	August 7, 1980
LILABAI GOPALKRISHNA PRATINIDHI Vs. PREMLATABAI RAGHUNATH	March 21, 1980
LLTID SANTOS Vs. FARNCIS FIGUEREDO	February 6, 1980
LOKASH CHEMICAL WORKS Vs. M S MEHTA COLLECTOR OF CUSTOMS PREVENTIVE BOMBAY	April 29, 1980
M.N. KHAN Vs. BOMBAY MUNICIPAL CORPORATION AND ANOTHER	January 28, 1980
MADRAS RUBBER FACTORY LIMITED Vs. UNION OF INDIA AND OTHERS	August 6, 1980
MAHADEO VITHOBA JADHAO Vs. SUB	September 29, 1980
MAHARASHTRA STATE ELECTRICITY BOARD Vs. M C CHITALE	July 14, 1980
MAHARASHTRA STATE ROAD TRANSPORT Vs. K. S. SAWALE, CONDUCTOR	September 30, 1980
MAHARASHTRA STATE ROAD TRANSPORT CORPORATION Vs. UTTAM GANGARAM DESHMUKH	July 1, 1980
MAHARASHTRA STATE ROAD TRANSPORT CORPORATION Vs. KACHRU SAUDAGAR	July 31, 1980
MAHARASHTRA STATE ROAD TRANSPORT CORPORATION BOMBAY Vs. A N JADHAV	March 5, 1980
MAHARASHTRA VEGETABLE PRODUCTS PVT LTD Vs. UNION OF INDIA	June 21, 1980
MAHARASTRA STATE ELECTRICITY BOARD Vs. M.G. CHITALE	July 15, 1980
MAHBOOB ABDUL KADAR Vs. STATEOF MAHARASHTRA	August 27, 1980
MALLAPPA GURUPPA CHAYGULE Vs. PADMANNA ORMANNA SAJANE	January 24, 1980
MANHARLAL NARANG Vs. UNION OF INDIA	July 8, 1980
MANUBHAI A SHETH Vs. NIRGUDKAR N D 2ND ITO	July 18, 1980
MARUTI BANDU PATIL Vs. VILLAGE PANCHAYAT SIDHNORLI	November 18, 1980
MARUTI NANA YERME Vs. LAXMAN SANTRAM CHEPURE	February 13, 1980
MATERIALS HANDLING ENGINEERING CO Vs. M G WAKNIS, SUPERINTENDENT OF CENTRAL EXCISE	January 1, 1980
MEERANI ELECTRICALS Vs. REGISTRAR OF TRADE MARKS	January 22, 1980
MEHTA J R Vs. COMMISSIONER OF INCOME TAX	April 15, 1980
MEREANJI DADABHAI MEHTA Vs. MOHAN MADHAV	April 9, 1980
METRO EXPORTERS PRIVATE LIMITED Vs. J DATTA	January 1, 1980
METROPOLITAN SPRINGS PVT LIMITED Vs. COMMISSIONER OF INCOME TAX	October 1, 1980
MISHRILAL S O VITHALDAS JESORIA Vs. STATE OF MAHARASHTRA	March 19, 1980
MOHAMED HANIF SAMAD SHAIKH AND ANR. Vs. BASHEER KADAR MESTRY AND ANOTHER.	August 20, 1980
MOHAMED SHAFI SULEMAN KAZI Vs. VILAS DHONDU KAVISHWAR	October 21, 1980
MOHAMMAD HANIF Vs. ADDITIONAL COMMISSIONER AND ADDITIONAL REGIONAL DIRECTOR AURANGABAD	December 18, 1980
MOHAN MEAKIN BREWERIES LTD. Vs. OCEANIC IMPORTS AND EXPORTS CORPORATION AND ANOTHER	March 4, 1980
MOHANLAL DEVDANBHAI CHOKSHI Vs. J S WAGH	April 10, 1980
MORESHWAR NARAYAN PHADKE Vs. SHASHIKANT BALAKRISHNA MALKAR	September 12, 1980
MOTILAL MAHAVIRPRASAD SHARMA Vs. MANOJKUMAR VITHALRAO GHIYA	January 16, 1980
MOTIRAM TANUMAL LALWANI Vs. STATE OF MAHARASHTRA	September 8, 1980
MUNICIPAL COUNCIL AURANGABAD Vs. SHIVAJI SINDHI CO OP HSG SOCIETY LIMITED	April 15, 1980
MUNICIPALITY OF TRIMBAK Vs. RAMCHANDRA KISAN AHER	February 15, 1980
MURLIDHAR BABULAL SHAH Vs. EAGLE VACUUM BOTTLE MANUFACTURING COMPANY PRIVATE LIMITED	August 19, 1980
NANDINIDEVI Vs. SHRIPATRAO S O BHAGWANTRAO PANT PRATINIDHI	February 28, 1980
NANDLAL GOVERDHANDAS AND CO Vs. SAMRATBAI LILACHAND SHAH	March 18, 1980
NANIBAI MUKUNDRAO ALAS DADA TIDKE AND ANOTHER Vs. MUKUNDRAO ALIAS DADA KASHIRAO TIDKE	March 7, 1980
NAPOLEON DANIEL JOHN Vs. STATE OF MAHARASHTRA AND OTHERS	February 28, 1980
NARAYAN GANPAT RAUT Vs. HABIBA YUSUF LANDYE	October 14, 1980
NARAYANDAS JASKARANJI RATHI Vs. STATE OF MAHARASHTRA	December 8, 1980
NARAYANRAO Vs. STATE OF MAHARASHTRA	July 14, 1980
NARIMAN SORABJI PAREKH Vs. RAMCHANDRA JANU MHATRE	September 29, 1980
NATHUJI NARAYANRAO UDAPURE Vs. NARENDRA VASANJIBHAI THAKKAR	November 10, 1980
NATIONAL MACHINERY MANUFACTURING LTD Vs. UNION OF INDIA AND OTHERS	January 1, 1980
NAWAJUDDIN AJIJODDIN Vs. HANUMANDAS GOMANDRAM ATTAL	March 26, 1980
NIVRUTTI NANA WAGHMARE Vs. NARAYAN MAHADEO MOKAL	February 4, 1980
O N KHAJURIA Vs. STATE OF MAHARASHTRA	September 10, 1980
OMEGA MOTOR COMPANY Vs. POPULAR GARAGE	December 6, 1980
P A NARAYANANA Vs. S SHANKAR	February 5, 1980
P.A. KOWLI Vs. NARAYAN JAGANNATH MAHLE	September 17, 1980
PANACHAND D GANDHI Vs. GOVINDRAO G PATIL	August 27, 1980
PANDURANG LAXMAN CHAUDHARY Vs. STATE OF MAHARASHTRA	November 10, 1980
PANDURANG NARAYAN MANTRI Vs. ANANT SHANKARRAO SAMUEL	November 18, 1980
PANDURANG S O RAMJI KHADE Vs. STATE OF MAHARASHTRA	September 25, 1980
PARITOSH BHUPESHKUMAR SHETH Vs. MAHARASHTRA STATE BOARD OF SECONDARY AND HIGHER SECONDARY EDUCATION PUNE	July 28, 1980
PARLE PRODUCTS PRIVATE LIMITED Vs. C S SARASWATI	July 9, 1980
PEICO ELECTRONICS AND ELECTRICALS LIMITED Vs. UNION OF INDIA	January 1, 1980
PELAJIA ARAUJO Vs. MONICA PURIFICACAO DE SOUZA	June 23, 1980
PETER GONSALVES Vs. KILLICK NIXON LIMITED	January 19, 1980
PETROLEUM EMPLOYEES UNION Vs. INDUSTRIAL COURT MAHARASHTRA BOMBAY	February 14, 1980
PHUL CHAND BHARMAL AGRAWAL Vs. RAMNARAVAN RAMGOPAL	August 22, 1980
PILKY FOOTWEAR CO PRIVATE LIMITED Vs. UNION OF INDIA	January 1, 1980
PITAMBARDAS KALYANJI BAKOTIYA Vs. DATTATRAYA KRISHNAJI	October 6, 1980
POLYCHEM LIMITED Vs. B R TARAPORWALA	January 1, 1980
PRADIP MULCHAND MIRPURI Vs. M R DESHPANDE	July 14, 1980
PRADIP MULCHAND MIRPURI Vs. M R DESHPANDE	July 15, 1980
PRASANNA DINKAR SOHALE Vs. DIRECTOR-IN-CHARGE	August 12, 1980
PRAVINKANT KESHAVLAL PARIKH Vs. BOMBAY MUNICIPAL CORPORATION FOR GREATER BOMBAY	June 20, 1980
PRECISION STEEL FASTENERS Vs. UNION OF INDIA	January 1, 1980
PREMIER RUBBER AND CABLE INDUSTRIES Vs. EMPLOYEES STATE INSURANCE	July 2, 1980
PRIAMVADA DEVI PRAMODKUMAR PANDE Vs. HIRALAL KALICHARAN YADAV AND ANOTHER	October 9, 1980
PULMATI SHYAMLAL MISHRA Vs. RAMKRISHAN GANAPRASAD BAJPAI	May 2, 1980
PUTALABAI LAKHU PAWAR Vs. SHIVA DHONDI PAWAR	February 26, 1980
QUADAR BAIG IBRAHIM BAIG Vs. HAJYA LAXYA	August 5, 1980
R K SAWANT Vs. GULJAR BAINARAYAN PATIL	August 11, 1980
RADHA BAI BAPURAO SHELAR (SINCE DECEASED BY HER HEIRS) Vs. TRIMBAK MADHAVRAO SHIROLE	July 22, 1980
RADHADEVI MOHATTA SMT Vs. COMMISSIONER OF WEALTH TAX	March 21, 1980
RADHAKRISHNA RAMNARAIN LIMITED Vs. R PARTHASARATHY	January 1, 1980
RAHATA VIVIDH KARYAKARI SEVA SAHAKARI SOC LTD Vs. GANGADHAR RADHAKISHAN SADAPHAL	January 15, 1980
RAJARAM GANPATI Vs. MADHUKAR WAMANRAO YADAU	September 6, 1980
RAJARAM KALICHARAN YADAV Vs. STATE OF MAHARASHTRA	June 27, 1980
RAJIYA Vs. SAYYED MUNIR AHMAD HASSEN	January 9, 1980
RAMA MHATRE Vs. DATTATRAYA JANU VAYALE	March 25, 1980
RAMAKANT GANPAT VAITI Vs. STATE OF MAHARASHTRA	April 21, 1980
RAMBHAU S/O. PUNDLIK WAGH Vs. CONSOLIDATION OFFICER, BULDANA DIVISION	February 4, 1980
RAMCHANDRA BALWANTRAO DUBAL Vs. DHONDIRAM TATOBA KADAM	June 21, 1980
RAMCHANDRA KESHAV GADHAVE Vs. BELAPUR SUGAR MILLS LTD	February 1, 1980
RAMCHANDRA VISHWANATH GHAISAS Vs. STATE OF MAHARASHTRA	October 1, 1980
RAMDAS S O SHAMRAO MALI Vs. STATE OF MAHARASHTRA	September 1, 1980
RAMESH MULCHAND RAMANI Vs. STATE OF MAHARASHTRA	July 4, 1980
RAMJEEVAN CHAUTHI YADAV Vs. STATE OF MAHARASHTRA	September 18, 1980
RAMKRISHNA S O JAGANNATH BARBHADE Vs. STATE OF MAHARASHTRA	August 21, 1980
RAMNARAYAN S O MOTILAL RATHI Vs. STATE OF MAHARASHTRA	August 28, 1980
RANGANATH KULABA CHAVAN Vs. DATTATRAYA KESHAVRAO CHAVAN	September 4, 1980
RANGO LAXMAN PINGLE Vs. KUMUDINI CHANDRAKANT PETHKAR	January 17, 1980
RATIRAM PUNDLIK KHEDKAR Vs. PUNDLIK ARJUN KHEDKAR	January 16, 1980
RINOO ZINGAR MESHRAM Vs. PRABHAKAR VISHNU VYAWAHARE	February 12, 1980
ROAD TRANSPORT CORPORATION Vs. KIRLOSKAR BROTHERS LTD	April 10, 1980
ROOSI K MODI Vs. UNION OF INDIA	March 4, 1980
RUDMAL SHIONARAYAN HARIDWAR Vs. STATE OF MAHARASHTRA AND OTHERS	March 14, 1980
S G SURVEY Vs. S G KALE	September 6, 1980
S M CHEMICALS & ELECTRONICS Vs. R PARTHASARATHY	January 1, 1980
S R SAWANT Vs. BRADBURY MILLS LIMITED	September 12, 1980
S S PILANI Vs. J P SAWE	December 6, 1980
S S SAWANT Vs. S G REGE	March 4, 1980
S.H. MOTOR TRANSPORT COMPANY Vs. STATE TRANSPORT AUTHORITY	December 4, 1980
SACHIN SAHAKAR GRUHANIRMAN SANSTHA MARYADIT Vs. SHREERAM CONSTRUCTION CO	August 1, 1980
SADRUDDIN HUSSAINBHAI SOMJI Vs. JHANGIANI J D	July 22, 1980
SAGAR BEEDI WORDS Vs. BHARATH BEEDI WORDS	March 13, 1980
SAKHARAM BHIVA PATIL Vs. RAMCHANDRA BALWANT METHE	February 28, 1980
SAKHARAM SHINDE Vs. VILAS ANANT DESHPANDE	January 23, 1980
SANAULLA Vs. SANJIVA ANNA SHETTY AND OTHERS	July 8, 1980
SANDOZ INDIA LIMITED Vs. UNION OF INDIA	January 1, 1980
SANDOZ INDIA LIMITED BOMBAY Vs. SANDOZ EMPLOYEES UNION	February 22, 1980
SARABHAI LIMITED Vs. BOMBAY MUNICIPAL CORPORATION OF GREATER BOMBAY	October 28, 1980
SATYAWAN JANARDAN KHANVILKAR Vs. STATE OF MAHARASHTRA	August 29, 1980
SAUKUSUM BHIMRAO PATIL Vs. JAVAHAR LALCHAND KATARIYA	February 8, 1980
SETH RAMNATH K DAGA Vs. COMMISSIONER OF WEALTH TAX	March 12, 1980
SHAH PREMJI VELJI Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY	April 14, 1980
SHAIK MAHAMUDMIYA MOHIDDIN Vs. KRISHNA MAHADEO PHARANDE	July 8, 1980
SHAIKH MUSA SHAIKH GULAB S O SHAIKH JAMAL Vs. SHAHAJAHAN BEGUM	August 18, 1980
SHAKHARAM KESHAV YADAV Vs. RAJARAM RANGLAL SARDA	November 10, 1980
SHAMBUSING DHANSING JADHAVRAO Vs. STATE OF MAHARASHTRA	September 10, 1980
SHAMBUSINGH DHANSING JADHAVRAO Vs. STATE OF MAHARASHTRA	October 9, 1980
SHAMRAO Vs. STATE OF MAHARASHTRA	March 25, 1980
SHANKAR KALUJI PATIL Vs. HAMMERSMITH INDUSTRIAL PREMISES CO OPERATIVE SOCIETY LIMITED	January 9, 1980
SHANKARRAO Vs. STATE OF MAHARASHTRA	October 2, 1980
SHANTARAM PANDURANG DENGARE Vs. STATE OF MAHARASHTRA	January 23, 1980
SHANTILAL JETHALAL VASA Vs. STATE OF MAHARASHTRA	September 30, 1980
SHANTINATH J UPADHYA Vs. AJIT N UPADHYA	October 27, 1980
SHIOPRASAD RAMESHWAR DUBEY Vs. SMITA BALWANTRAO SHENDEY	October 8, 1980
SHIPPING DEVELOPMENT FUND COMMITTEE Vs. M V CHARISMA	February 28, 1980
SHISHIR HARI MAHAJAN Vs. BANARASIBAI RODMAL SHARMA AND ANOTHER	December 2, 1980
SHIVDAS MANSING Vs. STATE OF MAHARASHTRA	November 25, 1980
SHIVRAJ FINE ART LITHO WORKS Vs. JUDGE FIRST LABOUR COURT NAGPUR	January 29, 1980
SHOBHA HARIBHAU JADHAV Vs. TANAJI BARKU JAGADE	January 10, 1980
SHREERAM DURGAPRASAD Vs. SIAL SOAP STONE FACTORY AND OTHERS	December 3, 1980
SHRI DNYANESHWAR MADHURADWAIT SAMPRADAYIK MANDAL AMRAVATI Vs. CHARITY COMMISSIONER, BOMBAY	June 21, 1980
SHRIKANT MADHUKAR DHOTE Vs. CHANCELLOR, NAGPUR UNIVERSITY	March 31, 1980
SHRIRAM DAMODAR MULEY Vs. RATANLAL MATHURADAS KEDIA AND OTHERS	April 23, 1980
SHYAMKANT WAMANRAO PAWAR Vs. STATE OF MAHARASHTRA	February 19, 1980
SHYAMLAL DEVISEVAK SHARMA Vs. STATE OF MAHARASHTRA	September 25, 1980
SHYAMLAL DEVISEVAK SHARMA Vs. STATE OF MAHARASHTRA	September 24, 1980
SK BALE S O FATEH MOHAMMAD AND ARVIND VINAYAKRAO SAVANT AND TUKARAM MANKU PARLIKAR AND VITHALRAO CHINCHOLIKAR ANDSK BALE S O FATEH MOHAM Vs. HAFIZODDIN S O DADUBHAI AND SHAIKH BALE S O FATEH MOHAMMAD AND SK BALE S O FATEH MOHAMMAD AND SHAIKH BALE S O FATEH MOHAMMAD	October 6, 1980
SMT KAUSHALYA NARAYANAN Vs. DADAJI DHACKJEE & CO (PVT ) LTD	January 1, 1980
SOHANLAL AMBALAL JOHARI Vs. M M AMONKAR	August 18, 1980
SOPAN T MHETRE Vs. SHANKAR BALWANT JAGTAP	September 18, 1980
SOPAN T. MHETRE Vs. SHANKAR BALWANT JAGTAP	September 17, 1980
SOU KUSUM BHIMRAO PATIL Vs. JAVAHAR LALCHAND KATARIYA	August 20, 1980
STAR CHEMICALS (BOMBAY) LIMITED Vs. UNION OF INDIA	January 1, 1980
STATE OF MAHARASHTRA Vs. SURESH DATTATRAYA VARNEKAR	November 10, 1980
STATE OF MAHARASHTRA Vs. BANSIDHAR JAINARAYAN SHARMA	January 24, 1980
STATE OF MAHARASHTRA Vs. LAXMAN RAMJI BADE	March 7, 1980
STATE OF MAHARASHTRA Vs. KUSUM CHARUDUTT BHARMA UPADHYE	November 17, 1980
STATE OF MAHARASHTRA Vs. MANOHAR KASHINATH GHODAKE	December 17, 1980
STATE OF MAHARASHTRA Vs. GANGADHAR ABARAO MANKAPE	August 18, 1980
STATE OF MAHARASHTRA Vs. HARSHAD K SHAH	September 3, 1980
STATE OF MAHARASHTRA Vs. MANOHAR KASHINATH GHODAKE	February 17, 1980
STATE OF MAHARASHTRA Vs. FULCHAND DAGADOO	March 10, 1980
STATE OF MAHARASHTRA Vs. V G KOPPAR	March 21, 1980
STATE OF MAHARASHTRA Vs. ZAMANDAS VANSIMAL PARYAN	April 21, 1980
STATE OF MAHARASHTRA AND MANOHAR KASHINATH GHODAKE Vs. MANOHAR KASHINATH GHODAKE AND STATE OF MAHARASHTRA	December 19, 1980
STRETCH FIBRES (INDIA) LTD Vs. UNION OF INDIA	January 9, 1980
STRH FIBRES INDIA LTD Vs. UNION OF INDIA	January 9, 1980
SUBHASH Vs. STATE OF MAHARASHTRA	September 24, 1980
SUGAR SELLING AGENCY P LTD Vs. R KANNAN INCOME-TAX OFFICER COMPANIES CIRCLE II 3 BOMBAY	March 13, 1980
SUGAR SELLING AGENCY PRIVATE LIMITED Vs. KANNAN R ITO	March 12, 1980
SULOCHANA RAVINDRAKUMAR BHANDARI Vs. K RAMA RAO	October 1, 1980
SULOCHANA RAVINDRAKUMAR BHANDARI Vs. K RAMA RAO	September 30, 1980
SUMINTABAI RAMKRISHNA JADHAV Vs. RAKHMABAI RAMKRISHNA JADHAV	July 17, 1980
SURESH D SHANGHAVI Vs. MOHASINALI H MERCHANT	April 24, 1980
SURESH SANKAR CHAVAN Vs. STATE OF MAHARASHTRA	July 23, 1980
SURESHHARIBHAU ADMANE Vs. PURSHOTTAM SHANKARRAO PUROHIT	June 23, 1980
SYED SADIQ ALI HUSSAINI Vs. SHEIKH VAZIR PATEL	August 21, 1980
SYNTHETICS AND CHEMICALS LTD Vs. S C COUTINHO	March 14, 1980
TALAKCHAND JAYACHAND DOSHI Vs. BHAICHAND GAUTAMCHAND DOSHI	January 16, 1980
TANIL RAMDAS Vs. COMMISSIONER OF WEALTH TAX	March 27, 1980
TARABAI BHIMGONDA PATIL Vs. BABGONDA BHAU PATIL	February 13, 1980
TARU JETHMAL LALVANI Vs. D M TORGAL	April 11, 1980
TATA OIL MILLS CO LTD Vs. UNION OF INDIA	November 24, 1980
TEJOOMAL LAKHMICHAND Vs. M J TALEGAONKAR	February 4, 1980
THE MAHARASHTRA STATE ROAD TRANSPORT CORPORATION AND ANOTHER Vs. P. M. BORDE AND ANOTHER	August 19, 1980
TUKARAM LAXMAN Vs. SK AMEER S O SK OSMAN	February 4, 1980
TULSABAI Vs. STATE OF MAHARASHTRA	September 6, 1980
TWO STAR Vs. UNION OF INDIA	January 1, 1980
UGAR SUGAR WORKS LTD Vs. COMMISSIONER OF INCOME TAX	April 18, 1980
UNION OF INDIA Vs. ALOK EXPORTS	February 2, 1980
UNION OF INDIA Vs. LOKSONS PRIVATE LIMITED	January 28, 1980
UNION OF INDIA Vs. BHASAWAL MUNICIPAL COUNCIL	December 16, 1980
UNION OF INDIA Vs. INDIAN HUME PIPE CO LTD	December 18, 1980
USHA PAPER PRODUCTS PRIVATE LTD Vs. KALYAN MUNICIPAL COUNCIL	January 10, 1980
V M SALGAOCAR AND BROTHER PVT LTD Vs. K C LAHIRI ASSISTANT COLLECTOR OF CUSTOMS AND CENTRAL EXCISE MARMAGOA AND	December 30, 1980
VAISHYA MAHESHKUKAR JIVABHAI Vs. DEAN, GOA MEDICAL COLLEGE, PANAJI	February 1, 1980
VASANT SHIVRAM NARE Vs. MAHARASHTRA STATE CO-OPERATIVE LAND DEVELOPMENT BANK LIMITED	December 16, 1980
VASANTI VASANT BAGKAR ETC Vs. ADMINISTRATOR OF GOA, DAMAN AND DIU	October 10, 1980
VATSALA Vs. NIRANJAN RAMACHANDRA GULWADE	September 26, 1980
VENUBAI WIDOW OF BAJIRAO INGALE Vs. SARASWATIBAI ALIAS SUMITRA WIDOW OF MANIKRAO INGALE	June 16, 1980
VIMAL Vs. SUKUMAR ANNA PATIL	August 20, 1980
VINAYAKRAO DESHMUKH HIGH SCHOOL SOCIETY, NAGPUR Vs. DEPUTY DIRECTOR OF EDUCATION, NAGPUR DIVISION	December 15, 1980
VINNAKOTA VENKATA KRISHNA SHARMA AND ALIKILATHU SKARIA NINAN AND DEVDASAN EZEKIEL PILLAY Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY	December 19, 1980
VISHNU FAKIRA WAKODE Vs. STATE OF MAHARASHTRA	November 28, 1980
VISHNUPRASAD CHAKKILAL AND ANOTHER Vs. GANPAT DHANGA KALAL	February 19, 1980
VISHWANATH SHYAMRAO NARWADE Vs. VASANT CO-OPERATIVE SUGAR FACTORY LIMITED, PUSAD AND OTHERS	December 8, 1980
WADILAL MATHURADAS JAIN Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE	December 1, 1980
WAMAN GANPAT RAUT Vs. CADBURY-FRY (INDIA) PVT LTD AND ANOTHER	March 13, 1980
WESTERN COALFIELDS LIMITED, NAGPUR AND ANOTHER Vs. V.P. GROVER AND CO., JABALPUR	December 19, 1980
WIMCO LIMITED Vs. UNION OF INDIA	January 1, 1980
XACA (INDIA) PRIVATE LTD AND ANOTHER Vs. UNION OF INDIA	January 1, 1980
Y.K. NALAVADE Vs. ANANDA G. CHAVAN	April 18, 1980
YAMUNABAI GHANDHARRAO SADAPHAL Vs. STATE OF MAHARASHTRA	February 8, 1980
ZABULAL DURGALAL S O KANHAYALAL HIRALAL SRIVASTAV Vs. STATE OF MAHARASHTRA	June 18, 1980
ZENNA SORABJI Vs. MIRABELLE HOTEL CO PVT LTD	January 14, 1980

Year 1980 of HIGH COURT OF BOMBAY

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