REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
A K ROY Vs. CARONA SAHU COMPANY LIMITED	January 1, 1979
A N KULKARNI Vs. POONA CANTONMENT BOARD	February 21, 1979
ABDUL JAFFAR ABDUL SATTAR Vs. UNION OF INDIA (UOI) AND ORS.	October 5, 1979
ABDUL KADAR ABDUL REHMAN Vs. STATE OF MAHARASHTRA	January 29, 1979
ABDUL SATTAR ABDUL RAHIM Vs. MULCHAND UPASHYA KOSHTI AND OTHERS	August 9, 1979
ACCHUT KUMAR S INAMDAR Vs. P R HAJARNAVIS	June 20, 1979
AELTEMESH REIN Vs. STATE OF MAHARASHTRA	August 14, 1979
AHMEDNAGAR DISTRICT SECONDARY TEACHERS CO Vs. GENERAL SECRETARY, AHMEDNAGAR EDUCATION SOCIETY, AHMEDNAGAR AND ANOTHER	July 4, 1979
AKBARALLI HASAN ALLI Vs. RAMCHANDRA NARAYAN KARANDE	December 18, 1979
ALAMZAB SAYYAD BADSHAH MIYAGUL Vs. MOHAMMED HUSSAIN	February 6, 1979
ALFREDO GONSALVES Vs. STATE	December 22, 1979
ALOK EXPORTS Vs. UNION OF INDIA (UOI) AND ORS.	September 5, 1979
AMBADAS DAVRAO PAITHANE Vs. STATE OF MAHARASHTRA	February 7, 1979
AMBADAS KRISHNARAO DESHMUKH Vs. GOVIND JAIRAM DAKHODE AND ANOTHER	November 14, 1979
ANANDA NANU CHOUDHARI Vs. SURGANA VILLAGE PANCHAYAT NASIK	April 11, 1979
ANANDRAO NAMDEO JACHAK Vs. STATE OF MAHARASHTRA	August 3, 1979
ANANDRAO NAMDEORAO JACHAK Vs. STATE OF MAHARASHTRA AND OTHERS	August 6, 1979
ANANDRAO NARHARRAO Vs. BEED DIST AGRICULTURAL and INDUSTRIAL SARVA	September 5, 1979
ANANT T SABNIS Vs. VASANT PRATAP PANDIT	July 4, 1979
ANNASAHEB PIRAJI KHOT Vs. COLLECTOR OF KOLHAPUR	November 7, 1979
ANTU SUKLAL MALI AND ANOTHER Vs. SHEIKH ISMAIL SHEIKH MEHTAB	August 18, 1979
ARJUN SITARAM DENDE Vs. STATE OF MAHARASHTRA	January 15, 1979
ARUNKUMAR SURAJMAL JAIN Vs. CHANDANBAI RUPCHANDSA JAIN	July 30, 1979
ASHABAI DATTATRAYA KARAMBELKAR Vs. RAMKUMARIBAI GUPTA	December 7, 1979
ASHOK SHANKAR GHOLAP Vs. KRISHNARAO H DESHMUKH	September 6, 1979
ASHOKGIR RAJANGIR GOSAWI AND OTHERS Vs. SHANKARRAO JAIRAM GHOSE AND ANOTHER	September 24, 1979
ASSOCIATION OF CHEMICAL WORKERS Vs. WAHID ALI	January 15, 1979
BABU ALIAS SUBHASH VITHAL KALASKAR Vs. STATE OF MAHARASHTRA	January 22, 1979
BABURAO CHANAPPA CHAKOTE Vs. BRIHMADEV KRISHNAT MANE	September 17, 1979
BADRIPRASAD K AGARWAL Vs. PREMIER GARAGE	July 16, 1979
BAJIRAO RAGHOBA TAMBRE Vs. TOLANBAI MISS	March 1, 1979
BALAJI ULHAS S O CHANDRABHANALAL AGRAWAL Vs. STATE OF MAHARASHTRA	September 20, 1979
BALKRISHNA TUKARAM SHIKHARE Vs. MADHUKAR RAMCHANDRA PAWAR	October 5, 1979
BANK OF MAHARASHTRA, NAGPUR Vs. DEPUTY OFFICIAL LIQUIDATOR, NAGPUR	September 7, 1979
BANSI RAGHO BARAHATE Vs. SEWAKRAM BANSI BARAHATE	March 12, 1979
BANWARILAL MALIRAM KANODIA Vs. LAXMINARAYAN	August 1, 1979
BASANTILAL CHHAGANLAL GUJRATHI Vs. BHAVARIBAI RAGHUNATH SIKACHI	March 21, 1979
BHAGIRATHPRASAD KALURAM GUPTA Vs. MOTILAL BUDHOMAL TALREJA	August 24, 1979
BHAGWAN S O GOPINATHRAO Vs. BABANRAO S O SANTRAM KASAR	October 4, 1979
BHANU ATHAIYA Vs. COMMANDER K.D. KAUSHAL	February 1, 1979
BHANUMATI A SANGHAVI SMT Vs. COMMISSIONER OF INCOME TAX	February 7, 1979
BHARAT COTTON GROWERS CO-OPERATIVE SPINNING MILLS LIMITED SANGLI Vs. MIRAJ TALUKA GIRNI KAMGAR SANGH	March 21, 1979
BHARTIYA SARKARI KARMACHARI CO OP HOUSING SOCIETY LIMITED Vs. SHANTIBAI G PATEL	November 8, 1979
BHASKAR KRISHNA SHETTY Vs. STATE OF MAHARASHTRA	December 19, 1979
BHAURAO MAROTRAO MANEKAR Vs. STATE OF MAHARASHTRA	December 11, 1979
BHIKASAHADU JADHAV Vs. STATE OF MAHARASHTRA	January 16, 1979
BHIKUSA YAMASA KSHATRIYA PVT LTD Vs. JAGANNATH BHIKUSA KSHATRIYA	March 21, 1979
BHODILAL MENGHRAJ AND COMPANY PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX	January 31, 1979
BHORU L BINNAR Vs. KALU D KARWAR	June 20, 1979
BINOD MILLS CO. LTD. Vs. S.A. KADRE, EXCESS PROFITS TAX OFFICER AND ORS.	March 18, 1979
BINOD MILLS COMPANY LIMITED Vs. KADRE S A EXCESS PROFITS TAX OFFICER	July 18, 1979
BIRLA BOMBAY PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX	February 28, 1979
BOMBAY TYRES INTERNATIONAL LTD. Vs. UNION OF INDIA (UOI) AND ORS.	November 28, 1979
BOMBAY UNION DYEING AND BLEACHING MILLS Vs. NARAYAN TUKARAM MORE AND ANR.	August 30, 1979
BOMBAY UNION DYEING AND BLEACHING MILLS AND LALLAPPA LINGAPPA Vs. NARAYAN TUKARAM MORE AND LAXMI VISHNU TEXTILE MILLS LIMITED	July 30, 1979
BRIGHT BROTHERS (P) LTD. AND COMPANY Vs. VENKATLAL G. PITTIE AND OTHERS	February 7, 1979
BRIJLAL MADANLAL Vs. COMMISSIONER OF INCOME TAX	February 28, 1979
BRITISH BURMAH PETROLEUM CO LTD Vs. KOHINOOR MILLS CO LTD	August 23, 1979
C C INDUSTRIES Vs. H N RAY	December 14, 1979
C.G. TAMBE Vs. UNION OF INDIA AND OTHERS	July 6, 1979
CENTURY SPINING AND MANUFACTURING CO Vs. UNION OF INDIA	January 1, 1979
CENTURY SPINNING AND MANUFACTURING COMPANY LIMITED Vs. UNION OF INDIA	June 30, 1979
CHANDRABHAN CHUNNILAL GOUR Vs. SHRAWAN KUMAR KHUNNOLAL GOUR	April 27, 1979
CHANDRAPRAKASH TULSIDAS PARIKH Vs. MULCHAND BAHADURMAL JAIN	February 6, 1979
CHESEBROUGH PONDS INC Vs. COMMISSIONER OF INCOME TAX	January 24, 1979
CHETAN B THADANI Vs. UNION OF INDIA	September 18, 1979
CHHATRAPATI SHIVAJI SAHAKARI SAKHAR KARKHANA, LTD. Vs. BUCKAU WOLF NEW INDIA ENGINEERING WORKS LTD.	September 5, 1979
COMMISSIONER OF INCOME TAX Vs. PIRAMAL SPINNING AND WEAVING MILLS LIMITED	October 12, 1979
COMMISSIONER OF INCOME TAX Vs. EXCEL INDUSTRIES LIMITED	October 9, 1979
COMMISSIONER OF INCOME TAX Vs. ALOO INVESTMENT COMPANY PRIVATE LIMITED	January 23, 1979
COMMISSIONER OF INCOME TAX Vs. SAVE D V	January 23, 1979
COMMISSIONER OF INCOME TAX Vs. BOMBAY GAS COMPANY LIMITED	January 30, 1979
COMMISSIONER OF INCOME TAX Vs. BANQUE NATIONALE DE PARIS	January 30, 1979
COMMISSIONER OF INCOME TAX Vs. MAHENDRA J SHAH	January 24, 1979
COMMISSIONER OF INCOME TAX Vs. FORGING AND STAMPING PVT LIMITED	January 29, 1979
COMMISSIONER OF INCOME TAX Vs. NEW INDIA ASSURANCE COMPANY LIMITED	January 29, 1979
COMMISSIONER OF INCOME TAX Vs. CALTEX OIL REFINING INDIA LIMITED	January 30, 1979
COMMISSIONER OF INCOME TAX Vs. NASHTE S V	January 30, 1979
COMMISSIONER OF INCOME TAX Vs. W I A A CLUB LIMITED	January 31, 1979
COMMISSIONER OF INCOME TAX Vs. GANNON DUNKERLEY AND COMPANY LIMITED	February 1, 1979
COMMISSIONER OF INCOME TAX Vs. TATA SERVICES LIMITED	January 16, 1979
COMMISSIONER OF INCOME TAX Vs. BOMBAY CYCLE AND MOTOR AGENCY LIMITED	January 15, 1979
COMMISSIONER OF INCOME TAX Vs. BABUBHAI M CHINAI	January 17, 1979
COMMISSIONER OF INCOME TAX Vs. FORDHAM PRESSING INDIA PRIVATE LIMITED	January 18, 1979
COMMISSIONER OF INCOME TAX Vs. EMCO ELECTRO PVT LIMITED	January 18, 1979
COMMISSIONER OF INCOME TAX Vs. ASRANI T P	January 16, 1979
COMMISSIONER OF INCOME TAX Vs. SCINDIA WORKSHOP LIMITED	January 19, 1979
COMMISSIONER OF INCOME TAX Vs. KHANDELWAL LABORATORIES PRIVATE LIMITED	January 15, 1979
COMMISSIONER OF INCOME TAX Vs. ASSOCIATED CEMENT COMPANY LIMITED	January 15, 1979
COMMISSIONER OF INCOME TAX Vs. SUESSIN TEXTILES BALL BEARING AND PRODUCTS P LIMITED	January 11, 1979
COMMISSIONER OF INCOME TAX Vs. PITTY BROS PVT LIMITED	January 9, 1979
COMMISSIONER OF INCOME TAX Vs. GREAT EASTERN SHIPPING COMPANY LIMITED	January 9, 1979
COMMISSIONER OF INCOME TAX Vs. BAKSHI DALIP SINGH S B	January 9, 1979
COMMISSIONER OF INCOME TAX Vs. TATA HYDRO ELECTRIC POWER SUPPLY COMPANY LIMITED	January 9, 1979
COMMISSIONER OF INCOME TAX Vs. HICKSON AND DADAJEE LIMITED	January 10, 1979
COMMISSIONER OF INCOME TAX Vs. PRESSURE PILING CO INDIA PRIVATE LIMITED	January 10, 1979
COMMISSIONER OF INCOME TAX Vs. BOMBAY STATE TRANSPORT CORPORATION	January 10, 1979
COMMISSIONER OF INCOME TAX Vs. GINNERS AND PRESSERS PRIVATE LIMITED	January 10, 1979
COMMISSIONER OF INCOME TAX Vs. PLASTICS PACKAGING PRIVATE LIMITED	February 8, 1979
COMMISSIONER OF INCOME TAX Vs. BALLIMAL NAWALKISHORE	February 7, 1979
COMMISSIONER OF INCOME TAX Vs. NAUSER K KANGA	February 9, 1979
COMMISSIONER OF INCOME TAX Vs. KALURAM PURANMAL	February 12, 1979
COMMISSIONER OF INCOME TAX Vs. BARODA INVESTMENT COMPANY LIMITED	February 12, 1979
COMMISSIONER OF INCOME TAX Vs. GEIGY INTERNATIONAL LIMITED	February 12, 1979
COMMISSIONER OF INCOME TAX Vs. STERLING INVESTMENT CORPORATION LIMITED	February 13, 1979
COMMISSIONER OF INCOME TAX Vs. TATA MILLS LIMITED	February 13, 1979
COMMISSIONER OF INCOME TAX Vs. TATA ENGINEERING AND LOCOMOTIVE COMPANY PRIVATE LIMITED	February 14, 1979
COMMISSIONER OF INCOME TAX Vs. PATWARDHAN S G	February 14, 1979
COMMISSIONER OF INCOME TAX Vs. GRAUER AND WELL INDIA PVT LTD	March 2, 1979
COMMISSIONER OF INCOME TAX Vs. HANSA AGENCIES	March 2, 1979
COMMISSIONER OF INCOME TAX Vs. RAWJI AMARSI AND SONS INDIA PVT LIMITED	March 6, 1979
COMMISSIONER OF INCOME TAX Vs. ASSOCIATED CEMENT COMPANY LIMITED	February 26, 1979
COMMISSIONER OF INCOME TAX Vs. BALRAJ SAHANI	February 26, 1979
COMMISSIONER OF INCOME TAX Vs. BRITISH DRUG HOUSES INDIA PRIVATE LIMITED	February 27, 1979
COMMISSIONER OF INCOME TAX Vs. SAKSERIA COTTON MILLS LIMITED	February 27, 1979
COMMISSIONER OF INCOME TAX Vs. FAVRE LEUBA AND COMPANY LIMITED	February 28, 1979
COMMISSIONER OF INCOME TAX Vs. MCKENZIES LIMITED	February 28, 1979
COMMISSIONER OF INCOME TAX Vs. DEDIA AGENCY PVT LIMITED	February 28, 1979
COMMISSIONER OF INCOME TAX Vs. USHA D SHAH MRS	March 8, 1979
COMMISSIONER OF INCOME TAX Vs. SANDVIK ASIA LIMITED	September 6, 1979
COMMISSIONER OF INCOME TAX Vs. TATA ENGINEERING AND LOCOMOTIVE COMPANY LIMITED	September 5, 1979
COMMISSIONER OF INCOME TAX Vs. SHIRINBAI P PUNDOLE MRS	September 12, 1979
COMMISSIONER OF INCOME TAX Vs. SWASTIK RUBBER PRODUCTS LIMITED	September 12, 1979
COMMISSIONER OF INCOME TAX, BOMBAY CITY-II Vs. SAWYERS ASIA LTD.	January 11, 1979
COMMISSIONER OF SALES TAX BOMBAY Vs. SATNAMSINGH RAJASINGH	November 8, 1979
COMMISSIONER OF WEALTH TAX Vs. VASUDEVA V DEMPO	March 1, 1979
CONTROLLER OF ESTATE DUTY Vs. BAI SUNTOKBAI DAMODAR GOVINDJI	August 23, 1979
CONTROLLER OF ESTATE DUTY Vs. SHANTILAL MULCHAND	September 14, 1979
CONTROLLER OF ESTATE DUTY Vs. DESHMUKH R G	September 20, 1979
CONTROLLER OF ESTATE DUTY Vs. GENERAL MANAGER BANK OF INDIA	September 27, 1979
CONTROLLER OF ESTATE DUTY, BOMBAY CITY-III Vs. BAI SUNTOKBAI DAMODAR GOVINDJI AND ORS.	August 30, 1979
COOPER ENGINEERING LTD. Vs. B.B. VAGYANI	March 27, 1979
CORPORATION OF THE CITY OF NAGPUR Vs. RAMDAS MAHADEORAO GULHANE	August 14, 1979
D S REGE Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY	January 30, 1979
DAGADU Vs. RAMJI	December 6, 1979
DAMJI NANSI Vs. OM PRAKASH NATHURAM GULATHI	January 19, 1979
DASRATHLAL GUPTA Vs. STATE OF MAHARASHTRA	July 1, 1979
DATTA DNYANU PADALKAR Vs. DEOSTHAN SAMITI WESTERN MAHARASHTRA	March 21, 1979
DATTAJIRAO PARASHRAM RANAWARE Vs. STATE OF MAHARASHTRA	August 21, 1979
DATTU DNYANU PADALKAR Vs. HARI NATHA PATIL	March 21, 1979
DATTU THAKYE PATIL Vs. STATE OF MAHARASHTRA	August 2, 1979
DEVA DUDHYA BHIL Vs. STATE OF MAHARASHTRA	August 16, 1979
DEVIDAYAL METAL INDUSTRIES Vs. MUNICIPAL CORPORATION FOR GREATER BOMBAY	February 14, 1979
DHONDBA RAOJI JADHAO Vs. KRISHNABAI GOPALRAO RAJE	September 12, 1979
DHONDIBA Vs. SANDU	January 15, 1979
DINKAR PANDURANG PATIL Vs. CHIKALI VIVIDH KARYAKARI SOCIETY LTD	September 10, 1979
DINKAR SAKHARAM KULKARNI Vs. DISTRICT AND SESSIONS JUDGE, AKOLA	September 12, 1979
DOMA Vs. STATE OF MAHARASHTRA	September 28, 1979
DRAUPADABI BALKRISHNA Vs. SPECIAL LAND ACQUISITION OFFICER	September 5, 1979
DUNLOP RUBBER CO INDIA LTD Vs. M V RAGHWAN IYER	March 26, 1979
ELORA CONSTRUCTION COMPANY Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY	February 22, 1979
EXCEL INDUSTRIES LTD. Vs. UNION OF INDIA (UOI) AND ANR.	November 15, 1979
EXTRUSION PROCESS PVT LIMITED Vs. COMMISSIONER OF INCOME TAX	February 2, 1979
FAIROZKHAN ABDULLA DESHMUKH Vs. STATE OF MAHARASHTRA	August 8, 1979
FAMOUS CINE LABORATORIES AND STUDIOS LIMITED Vs. COMMISSIONER OF INCOME TAX	February 6, 1979
FAMOUS CINE LABORATORIES AND STUDIOS LTD. Vs. COMMISSIONER OF INCOME TAX, BOMBAY CITY-I	February 7, 1979
FARTILIZER CORPN OF INDIA Vs. KOLABA ZILLA SAHAKARI KHAREDI VIKRI	March 2, 1979
FATIMABAI ABDULLA KASKAR Vs. STATE OF MAHARASHTRA	February 21, 1979
FERDINAND ALOYSIUS FRANCIS MIRANDA Vs. STATE OF MAHARASHTRA	July 12, 1979
GANESH VITHOBA KULMETI AND OTHERS Vs. STATE OF MAHARASHTRA, BOMBAY AND OTHERS	June 29, 1979
GANGADHAR VISHNU PURANIK Vs. ANANDJI JETHABAI AND CO	August 20, 1979
GANGU PUNDLIK WAGHMARE Vs. PUNDLIK MAROTI WAGHMARE	March 27, 1979
GANPAT Vs. NANAJI	August 29, 1979
GANPAT RAOJI SURYAVANSHI Vs. STATE OF MAHARASHTRA	November 21, 1979
GANPAT RAOJI SURYAVANSHI Vs. STATE OF MAHARASHTRA	September 21, 1979
GARWARE SYNTHETIC BRISTLES PVT LTD Vs. UNION OF INDIA	August 6, 1979
GATEWAY AUTO SERVICES BOMBAY Vs. REGIONAL DIRECTOR E S I C	July 31, 1979
GENBA SHANKAR Vs. STATE OF MAHARASHTRA	August 17, 1979
GENERAL FILMS DISTRIBUTORS LIMITED Vs. UNION OF INDIA	August 2, 1979
GENERAL SPARES INDUSTRIES PVT LTD Vs. UNION OF INDIA	July 13, 1979
GOBINDRAM J BUDHRANI Vs. SATYA PREM CO OP HOUSING SOC LTD	August 20, 1979
GOEL BORS AND COMPANY PVT. LTD. Vs. YASHODAN CHIT FUND PVT. LTD.	January 25, 1979
GOPINATH BABU MORE Vs. STATE OF MAHARASHTRA	March 6, 1979
GOVIND KRISHNA JADHAV Vs. STATE OF MAHARASHTRA	September 21, 1979
GREAT EASTERN SHIPPING COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX	January 9, 1979
GREAVES COTTON AND COMPANY LTD Vs. UNION OF INDIA	December 20, 1979
GULAM NABI CHAKU Vs. G M SHAHDADPURI	March 20, 1979
GUNABAI Vs. KUMARI UJWALA SUJANSINGH JADHAVRAO N J LAXMIBAI S JADHAV	September 18, 1979
GURUDATTA HOUSING SOCIETY Vs. MARUTI BALI KOKATE	December 11, 1979
HANSRAJ VELJEE Vs. MAGANLAL VELJEE	January 24, 1979
HARBANSINGH KRIPALSINGH Vs. M K CHAKARBORTY	September 24, 1979
HARJIVAN BHIMRAJ JAIN Vs. HAKIMCHAND SARDARMAL SHAH AND ANOTHER	November 12, 1979
HARSHAVARDHAN SHRINIVAS POTNIS Vs. MAHADU PUNDALIK GANGURDE	July 16, 1979
HIND PRODUCTS PVT LIMITED Vs. COMMISSIONER OF INCOME TAX	February 8, 1979
HINDUSTAN CHEMICAL WORKS LIMITED Vs. COMMISSIONER OF INCOME TAX	February 9, 1979
HINDUSTAN LEVER LIMITED Vs. COMMISSIONER OF INCOME TAX	January 22, 1979
HUSSEIN KHAN AND MOHAMED KHAN Vs. STATE OF MAHARASHTRA	March 26, 1979
INDIAN EXPRESS NEWSPAPERS BOMBAY PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX	January 25, 1979
INDIAN TOBACCO COMPANY LIMITED Vs. UNION OF INDIA	January 1, 1979
INDRAMANI RADHAKISHAN SANTARAM SINGHANIA Vs. AUGUSTIN PETER D'SOUZA	April 2, 1979
INDUBAI Vs. GOVINDRAO	December 20, 1979
INDUSTRIAL CABLES INDIA LTD. Vs. UNION OF INDIA (UOI) AND ORS.	August 10, 1979
IQBAL SHAMSUDDIN ANSARI Vs. GAZI SALAUDDIN ANSARI	April 4, 1979
ISMAIL MOHAMED AND OTHERS Vs. THE STATE OF MAHARASHTRA AND OTHERS	September 13, 1979
JAGANNATH BHIKA PATIL Vs. STATE OF MAHARASHTRA	March 13, 1979
JAGATNARAYANSINGH SWARUPSINGH CHITHERE Vs. SWARUPSINGH EDUCATION SOCIETY	November 26, 1979
JAGDEORAO ANANDRAO PAWAR Vs. RESPONDENT:KISAN NAMDEO PAWAR	March 22, 1979
JANRAO JAIRAMJI VIDHALE Vs. DEVIDAS DEORAO VYAVHARE AND OTHERS	September 5, 1979
JAYANTI RAJ DEEN Vs. STATE OF MAHARASHTRA	October 31, 1979
JAYSING RANGARAO RAUT Vs. MAHARASHTRA STATE ELECTRICITY BOARD	March 12, 1979
JENSON AND NICHOLSON (INDIA) LTD. Vs. UNION OF INDIA AND ORS.	July 6, 1979
JINAPPA KALLAPPA SANGAM Vs. STATE OF MAHARASHTRA	January 16, 1979
JYOTI Vs. STATE OF MAHARASHTRA	January 16, 1979
K V SUNDARAM Vs. RAJ RAJESHWARI CO OP HOUSING SOC LTD	July 10, 1979
KAKUBHAI and CO Vs. NATHMAL KISANLAL	March 2, 1979
KALIDAS Vs. WAMANRAO	August 24, 1979
KAMLESHKUMAR RAJANIKANT MEHTA Vs. PRESIDING OFFICER CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL NO 1	September 4, 1979
KANTILAL Vs. RAMNATH	October 31, 1979
KARENDRA KUMAR AND CO Vs. S D SHAHAPURKAR	July 16, 1979
KASHINATH BHIMANNA GHANTE Vs. STATE OF MAHARASHTRA	July 11, 1979
KEKOO J MANECKJI Vs. UNION OF INDIA	April 12, 1979
KELLY AND HENDERSON P LTD Vs. KELLY AND HENDERSON PVT LTD	March 19, 1979
KESHAV RAMA NACHARE Vs. STATE OF MAHARASHTRA	January 30, 1979
KHATAU VALLABHDAS Vs. COMMISSIONER OF INCOME TAX	February 8, 1979
KHATIJABAI ABDULLA SOOMAR Vs. CONTROLLER OF ESTATE DUTY	September 12, 1979
KHATIJABAI ABDULLA SOOMAR Vs. CONTROLLER OF ESTATE DUTY	September 13, 1979
KIRLOSKAR CUMMINS LIMITED Vs. UNION OF INDIA	September 12, 1979
KIRTILAL JAISINGLAL AND CO Vs. COMMISSIONER OF INCOME TAX	January 25, 1979
KISANLAL RAJMAL Vs. STATE OF MAHARASHTRA	November 20, 1979
KISHAN GANGARAM MAHATRE Vs. STATE OF MAHARASHTRA	June 28, 1979
KISHORE MANMOHAN SHARMA Vs. JYOTSHANA	December 11, 1979
KRISHNARAJ JAMNADAS MODI Vs. COLABA LAND CO OPERATIVE HOUSING SOCIETY LTD	January 30, 1979
KULKARNI FOUNDARIES LTD Vs. M.G. CHITALE	March 17, 1979
KULKO ENGINEERING WORKS LIMITED Vs. STATE OF MAHARASHTRA	November 22, 1979
KUSUMBEN D MAHADEVIA SMT Vs. UPADHYA N C	February 21, 1979
LABOUR LAW PRACTITIONERS ASSOCIATION Vs. STATE OF MAHARASHTRA	June 12, 1979
LAKHANI SAHAKARI SHETKI KHAREDI VIKRI SANSTHA LTD Vs. MORESHWAR BAPU CHANDAR BAPU WALODE	July 22, 1979
LAKSHIMIBAI NARAYAN PATIL OF VOLVOI, PONDA Vs. UNION OF INDIA	April 4, 1979
LALTA PRASAD GOENKA Vs. COMMISSIONER OF INCOME TAX	March 2, 1979
LAXMAN BABURAO Vs. THE MANAGER, NAGAR DISTRICT URBAN CENTRAL CO-OP. BANK LTD. A NAGAR AND OTHERS	January 22, 1979
LAXMAN BABURAO BEPAL Vs. MANAGER NAGAR DISTRICT URBAN CENTRAL CO OP BANK LIMITEDAHMEDNAGAR	January 18, 1979
LAXMAN GODYA MHASKAR Vs. STATE OF MAHARASHTRA	August 14, 1979
LAXMAN VITHAL REWANKAR Vs. RAJARAM NARAYAN POHURKAR	March 9, 1979
LAXMI MARUTHI YELKERI Vs. STATE	August 3, 1979
LEENA RAMNIKLAL JHAVERI Vs. NEW AKASJ GANGA CO OP HOUSING SOC	November 16, 1979
MADANLAL SHARMA Vs. SANTOSH SHARMA	November 28, 1979
MADHAVRAO DEVRAO POUL Vs. VASANTRAO NARAYANRAO DEVKAR	February 20, 1979
MADHUKAR K PATIL Vs. STATE OF MAHARASHTRA	April 20, 1979
MADHUKAR SADASHIV PARKHI Vs. SATYABHAMABAI GANESH SAKRIKAR	July 10, 1979
MAFATLAL GAGALBHAI & CO. PVT. LTD. Vs. COMMISSIONER OF INCOME TAX, BOMBAY CITY-I	February 19, 1979
MAFATLAL GAGALBHAI AND CO PVT LIMITED Vs. COMMISSIONER OF INCOME TAX	February 15, 1979
MAHADEO MARUTI BHAGWAT Vs. KANTILAL KHEMCHAND GUJAR	April 19, 1979
MAHADEO RAOJI WANJARI Vs. VINAYKARAO GOVINRAO DESHMUKH AND ANOTHER	July 25, 1979
MAHADEV VISHWANATH PARULEKAR Vs. LUIS P LOBO	September 25, 1979
MAHARASHTRA SMALL SCALE INDUSTRIES DEVELOPMENT CORPORATION Vs. TRAWLERS P LTD	June 29, 1979
MAHARASHTRA STATE ELECTRICITY BOARD BOMBAY Vs. BHAUSAHEB DAULATRAO BHONSALE	February 23, 1979
MAHARASHTRA STATE ROAD TRANSPORT CORPORATION NAGPUR Vs. B.H. SATFALE, CONDUCTOR AND ANOTHER	August 14, 1979
MAHFOOSKHAN MEHBOOB SHEIKH Vs. R J PARAKH	November 5, 1979
MAHINDRA AND MAHINDRA LTD. Vs. UNION OF INDIA (UOI)	August 24, 1979
MANGALA PARASHRAM KELKAR Vs. STATE OF MAHARASHTRA	February 8, 1979
MANIK MANMATH KARANDE Vs. STATE OF MAHARASHTRA	June 14, 1979
MANJULA D BORAL Vs. DILIP JYOTI PRAKASH BORAL	February 1, 1979
MANOHAR NARAYAN JOSHI Vs. STATE OF MAHARASHTRA	August 23, 1979
MANSUKHLAL RAICHAND SHAH Vs. UNION OF INDIA	July 26, 1979
MARTIN AND HARRIS Vs. STATE OF MAHARASHTRA	July 11, 1979
MATERIALS HANDLING ENGG. CO. Vs. M.G. WAKNIS, SUPERINTENDENT OF CENTRAL EXCISE AND ORS.	October 17, 1979
MECHANICAL PACKING INDUSTRIES PVT LIMITED Vs. C L NANGIA	February 7, 1979
MEHENDRA KUMAR S O VINAYCHAND KAKANI Vs. STATE OF MAHARASHTRA	September 24, 1979
MILAGRINA DE SOUZA Vs. ROGERIO SILVANO DE SOUZA	August 2, 1979
MILL STORES TRADING CO. OF INDIA P. LTD. Vs. J.B. PANCHAL, INCOME TAX OFFICER AND ANR.	July 18, 1979
MILL STORES TRADING CO. OF INDIA P. LTD. Vs. J.B. PANCHAL, INCOME TAX OFFICER, AND ANR.	March 18, 1979
MODERN PAPER INDUSTRIES Vs. UNION OF INDIA	August 9, 1979
MOHAMED YUSUF AHMED Vs. S D PRADHAN SECRETARY TO THE GOVERNMENT OF MAHARASHTRA HOME DEPARTMENT	February 22, 1979
MOHAMED ZAHIR S O MOHAMED NAZIR SIDDIQI Vs. SHAIKHALI ABDULLA	February 9, 1979
MOHAN SINGH OF LINK AUTO PARES Vs. JAYANTIBHAI S PATEL	December 8, 1979
MOHD. ALTAFUR REHMAN TEJ MOHAMMAD Vs. HOUSE ALLOTMENT OFFICER, NAGPUR	August 22, 1979
MOHIUDDIN TAYAB SONY Vs. STATE OF MAHARASHTRA	September 20, 1979
MONTE DE GUIRIM EDUCATIONAL SOCIETY AND ANOTHER Vs. UNION OF INDIA	August 24, 1979
MOOSA SULEMAN MEMON Vs. HANUMAN IDOL	February 6, 1979
MOOSA SULEMAN MEMON Vs. HANUMAN IDOL	February 5, 1979
MORESHWAR DINANATH SAWE Vs. ZUBALDABI	January 24, 1979
MUKUNDKUMARI SMT Vs. NAMOONDARI K V S 17TH ITO	February 6, 1979
MUMBAI MAZDOOR SABHA Vs. BENNET COLEMAN AND CO LIMITED	August 13, 1979
MUNICIPAL CORPORATION OF GREATER BOMBAY Vs. DURGADAS SHANKARRAO REGE	April 27, 1979
MUNICIPAL CORPORATION OF GREATER BOMBAY Vs. HINDUSTAN LEVER LTD	April 19, 1979
NABI MOHAMAD CHAND HUSAIN Vs. STATE OF MAHARASHTRA	July 17, 1979
NAGIN MANSUKHLAL DAGLI Vs. HARIBHAI MANIBHAI PATEL	February 8, 1979
NAGORAO NILKANTHRAO DESHMUKH AND ANOTHER Vs. KESHAO GOVIND PATIL	March 22, 1979
NAKABAI Vs. MAHADU SAKHARAM ADSULE	August 14, 1979
NAMDEO RAGHO AROTE Vs. STATE OF MAHARASHTRA	January 17, 1979
NANA SAHEB VISHWASRAO DEORE Vs. PARWATIBAI	February 27, 1979
NANDA RENUKABAI RAJARAM GODSE Vs. STATE OF MAHARASHTRA	September 11, 1979
NANDKUMARBAI M PATIL Vs. P N SHAHANE	October 3, 1979
NARAINDAS MENGHRAJ NAGAPAL Vs. LALCHAND MENGHRAJ NAGPAL	February 9, 1979
NARANDAS MATHURADAS NARIELWALA Vs. COMMISSIONER OF INCOME TAX	March 2, 1979
NARAYAN DAGADU LOHARE Vs. STATE OF MAHARASHTRA	October 16, 1979
NARAYAN TUKARAM KADAM Vs. STATE OF MAHARASHTRA	March 5, 1979
NARAYANLAL BANSILAL DECEASED VENKATLAL GOVINDLAL PETIT Vs. BRIGHT BROTHERS	February 7, 1979
NARENDRA SINGH VIRDI Vs. N N ENGINEER	February 22, 1979
NATHUMAL CHAND AND CO. AND ANOTHER Vs. DAMODAR PRABHAT SHARMA AND OTHERS	April 27, 1979
NATHURAM WELJIBHAI VYAS Vs. LAXMIBAI LUNKARANJI CHANDAK	August 31, 1979
NATIONAL NON FERROUS INDUSTRIES Vs. COMMISSIONER OF INCOME TAX	March 6, 1979
NAVNITDAS GIRDHARLAL RAMAYA Vs. KUNDALIKRAO KHANDERAO SHINDE	February 22, 1979
NETARWALLA D M Vs. COMMISSIONER OF INCOME TAX	January 12, 1979
NIMBA MOTIRAM SHINDE Vs. STATE OF MAHARASHTRA	October 12, 1979
ORIENTAL PRODUCTS Vs. BHAILAL TARACHAND SHETH	August 21, 1979
OUDH SUGAR MILLS LIMITED Vs. UNION OF INDIA	January 1, 1979
P S MUDHOLKAR Vs. BAR COUNCIL OF INDIA	January 25, 1979
PANCHAGANGA SAHAKARI SAKHAR KARKHANA LIMITED Vs. COMMISSIONER OF INCOME TAX	February 9, 1979
PANDHARINATH SAKHARAM CHAVAN Vs. RAMU KRISHNA KATE	February 13, 1979
PANDURANG BHAURAO DABHADE Vs. BABURAO BABURAO DABHADE	April 18, 1979
PANDURANG NATHA PATIL Vs. STATE OF MAHARASHTRA	April 20, 1979
PANJABRAO HARBAJI KOLHE Vs. GAIANAN BALAJI MANE	September 6, 1979
PARKE DAVIS INDIA LIMITED Vs. COMMISSIONER OF INCOME TAX	January 24, 1979
PASCOAL D SOUZA Vs. BOMBAY MUNICIPAL CORPORATION	December 11, 1979
PHIROZE TEMULJI ANKLESARIA Vs. H C VASHISTHA	February 5, 1979
PIDILITE INDUSTRIES PVT LTD Vs. GOVERNMENT OF INDIA	September 13, 1979
PIEDADE JANUARIO MENDES Vs. CAESARIO DE JESUS FERNANDES	August 3, 1979
PIRAMAL SPINNING AND WEAVING MILLS LTD Vs. STATEOF MAHARASTRA	June 21, 1979
POONA INDUSTRIAL HOTEL LTD Vs. I C SARIN	January 22, 1979
POPATLAL GOKULDAS Vs. STATE OF MAHARASHTRA	April 2, 1979
PRAKASH COTTON MILLS PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX	March 6, 1979
PREMIER AUTOMOBILES Vs. G R SAPRE	September 24, 1979
PRIYAVARI MEHTA Vs. PRIYANATH MEHTA	August 24, 1979
R D PANDIT Vs. VYAJANTIMALA BALI	August 10, 1979
R S BHOSALE ADVOCATE GENERAL OF MAHARASHTRA STATE Vs. ANAND PRAKASH ARYA	April 16, 1979
R.S. BHOSALE, ADVOCATE GENERAL OF MAHARASHTRA STATE Vs. ANAND PRAKASH ARYA	April 12, 1979
RADHAKISAN TIJULAL AGRAWAL Vs. JAYANTILAL HARGOVINDAS AND ANOTHER	September 3, 1979
RADHAKRISHNA RAMNARAIN PRIVATE LTD Vs. CHIEF CONTROLLER OF IMPORTS AND EXPORTS	October 16, 1979
RAGHAVENDRA VASANTRAO DESHPANDE Vs. AGRICULTURAL PRODUCE MARKET COMMITTEE	August 2, 1979
RAGHUNATH AMBADSTRAO Vs. KISHAN VITHOBA KAMBLE	September 10, 1979
RAGHUNATH ANNA SHEVATE Vs. BAPU MAHADU BANKAR	October 12, 1979
RAGHUNATH S O SUKHDEO PATIL Vs. STATE OF MAHARASHTRA	January 10, 1979
RAJ KUMAR JAIN Vs. UNION OF INDIA AND ANOTHER	September 25, 1979
RAJENDRALAL SHADILAL AND CO PVT LTD Vs. STATE OF MAHARASHTRA	August 29, 1979
RAJMAL CHHOTELAL JAIN Vs. UTTAM ISNAJI INGOLE	August 1, 1979
RAMA BHOPYA TELI Vs. NAIMUNNISA NAIMUNBI	September 19, 1979
RAMAKRISHNA AJABRAO AND OTHERS Vs. VITHAL LAXMAN VANMALI	September 10, 1979
RAMASAMUJ Vs. ELPHINSTONE SPINNING AND WEAVING MILLS CO LIMITED	January 20, 1979
RAMCHAND BHOJRAJ Vs. RAMCHAND HOODRAJ	October 2, 1979
RAMCHANDRA DHONDIBA UNDE Vs. SPECIAL LAND ACQUISITION OFFICER COMMAND AREA MULLA PROJECT AHMEDNAGAR	September 5, 1979
RAMCHANDRA LALBHAI BANKER HUF Vs. COMMISSIONER OF INCOME TAX EXCESS PROFITS TAX	January 9, 1979
RAMCHANDRA SHEWCHANDRAY AND SONS PRIVATE LIMITED Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY	October 4, 1979
RAMCHANDRA TUKARAM LOSAWAR Vs. LAKHMIR SINGH S O SONLAL SINGH	July 3, 1979
RAMDAYAL SOMANI AND CO Vs. COMMISSIONER OF INCOME TAX	February 7, 1979
RAMKRISHNA SAWALARAM REDKAR Vs. STATE OF MAHARASHTRA	July 11, 1979
RAMNATH NANDLAL DHOOT and CO Vs. B R SHROTI	September 26, 1979
RASHIDKHAN Vs. MALTIBAI	September 10, 1979
RATANLAL HANUMANBAX SHARMA Vs. NARENDRA MANILAL SHAH	June 30, 1979
RAWAL P M Vs. CONTROLLER OF ESTATE DUTY	September 20, 1979
REGIONAL DIRECTOR, EMPLOYEES STATE INSURANCE CORPORATION Vs. MILTON FRANCIS CALDERS	February 23, 1979
ROHIDAS HARBAKAS DHAKALI Vs. STATE OF MAHARASHTRA	January 17, 1979
ROSHANLAL BIHARILAL OBRAI Vs. STATE OF MAHARASHTRA	August 30, 1979
S S MULEY Vs. J R D TATA	July 19, 1979
S V PANVALKAR Vs. BANK OF INDIA	December 6, 1979
S. W. PHADKE AND OTHERS Vs. UNION GOVERNMENT AND OTHERS	July 4, 1979
SADASHIV SOMNATH GAROLE Vs. R.D. VANKUDRE AND THE STATE OF MAHARASHTRA	August 9, 1979
SADDRUDDIN KHUSHAL Vs. ASSTT COLLECTOR OF CUSTOMS AND CENTRAL EXCISE, GOA AND ANOTHER	April 19, 1979
SADGUNA CHIMANLAL SHAH AND ANOTHER Vs. NEW SAGAR DARSHAN CO	September 20, 1979
SAILESH PRANBHYDAS MEHTA Vs. DILIP HARILAL MEHTA	April 24, 1979
SAKAMARI STEEL AND ALLOYS LTD Vs. STATE OF MAHARASTRA	April 3, 1979
SAMBA MOTIRAM ALONE Vs. TUKARAM MAHADEO CHANDAKAR	July 26, 1979
SANGHVI NON-FERROUS METAL INDUSTRIES Vs. UNION OF INDIA (UOI) AND ORS.	August 8, 1979
SANGLI MUNICIPAL COUNCIL SANGLI Vs. SYNDICATE BANK BRANCH SANGLI	June 12, 1979
SANVOLA HARISCHANDRA NAIK TARI AND ANR. Vs. SMT. GOKUL CHONDRU NAIK	November 20, 1979
SARABHAI M CHEMICALS S M CHEMICALS AND ELECTRONICS LIMITED Vs. M S AJMERE	July 12, 1979
SCHANLAL KANSHIRAM Vs. UNION OF INDIA	October 30, 1979
SEKSARIA RISWAN SUGAR FACTORY LIMITED Vs. COMMISSIONER OF INCOME TAX	February 5, 1979
SHABTINATH S. GHONGADE Vs. RAJMAL UTTAMCHAND GUGALE	February 28, 1979
SHAIKH HAMID S O SHAIKH TARMOHAMAD Vs. DAGU S O GANGARAM LIMBHARE	January 31, 1979
SHAIKH HIDYAT SHAIKHMOGIA Vs. SHAHENAZ ALIAS LUBAN PARVIN	October 11, 1979
SHAMRAO SAMPATRAO KHANDERAI Vs. STATE OF MAHARASHTRA	February 22, 1979
SHANIWAR DHONDU DHARNEKAR Vs. PRABHAVATI CHANDRAKANT PATANGE	April 18, 1979
SHANKAR SAVANTA BANDAGAR Vs. SONABAI RAU KAMALAKAR	August 3, 1979
SHANTISWAROOP KRISHNALAL MAHESH Vs. LAXMANRAO VENKATRAO KAPSE	November 7, 1979
SHIVRAM RAOBA PATIL Vs. STATE OF MAHARASHTRA	April 20, 1979
SHRAVAN GANPAT RANDHIR Vs. STATE OF MAHARASHTRA	July 10, 1979
SHRI VIJAYSINH VIRCHAND Vs. S.K. BHARDWAJ, ASSTT. COLLECTOR OF CENTRAL EXCISE AND ORS.	July 19, 1979
SHRIKRISHNA VASUDEO DATYE Vs. BHALCHANDRA ANANT SAWANT	April 25, 1979
SHRIRAM MANIK PATIL Vs. SOJABAI MANIK PATIL	March 23, 1979
SHUKAR HANAN MUTAWALI Vs. MALKAPPA	December 20, 1979
SIND NATIONAL SUGAR MILLS PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX	February 7, 1979
SITARAM HARI SALUNKHE Vs. LAXMAN RAMBODH DUBEY	August 2, 1979
SITARAM HARI SALUNKHE Vs. LAXMAN RAMBODH DUBEY	July 31, 1979
SOMNATH GAIBU DHUMAL Vs. STATE OF MAHARASHTRA	November 17, 1979
SONYA DAGDU Vs. MANHU DAGADU	March 17, 1979
STATE OF MAHARASHTRA Vs. SHYAMLAL V AGARWAL	March 6, 1979
STATE OF MAHARASHTRA Vs. DEVACHAND P SHAH	March 19, 1979
STATE OF MAHARASHTRA Vs. ONKAR MANIK PATIL	March 19, 1979
STATE OF MAHARASHTRA Vs. NANJI KARAMSHI CHHEDA	March 12, 1979
STATE OF MAHARASHTRA Vs. PRAKASH D PATIL	March 8, 1979
STATE OF MAHARASHTRA Vs. ALLABAX KASHIMSAB	March 8, 1979
STATE OF MAHARASHTRA Vs. PARASHRAM TULSIRAM WANI	March 15, 1979
STATE OF MAHARASHTRA Vs. NOOR MOHAMMAD ISAK ISSANI AND	March 16, 1979
STATE OF MAHARASHTRA Vs. TILLUMAL TEHUMAL NANKANI	June 26, 1979
STATE OF MAHARASHTRA Vs. TANAJI BAJIRAO BHOSALE	June 26, 1979
STATE OF MAHARASHTRA Vs. JAYWANT RAMCHANDRA KAMBLE	July 2, 1979
STATE OF MAHARASHTRA Vs. VISHWANATHAPPA S O JANBASAPPA	June 12, 1979
STATE OF MAHARASHTRA Vs. JAYA S SHETTY	June 11, 1979
STATE OF MAHARASHTRA Vs. SEWARAM AAILDAS AAMESAR	July 24, 1979
STATE OF MAHARASHTRA Vs. RATANSHI SHAMJI	August 1, 1979
STATE OF MAHARASHTRA Vs. N R	August 10, 1979
STATE OF MAHARASHTRA Vs. N R	August 17, 1979
STATE OF MAHARASHTRA Vs. JAYANTILAL POPATLAL CHANDRANI	February 2, 1979
STATE OF MAHARASHTRA Vs. MADHUKAR SHIVRAM REGE	February 9, 1979
STATE OF MAHARASHTRA Vs. GLAXO LABORATORIES INDIA PRIVATE LIMITED	February 23, 1979
STATE OF MAHARASHTRA Vs. RANCHODDAS MOOLJIBHAI JOSHI	March 7, 1979
STATE OF MAHARASHTRA Vs. SAHIJRAM HIRANAND SINDHI	March 6, 1979
STATE OF MAHARASHTRA Vs. SHANTABAI	February 1, 1979
STATE OF MAHARASHTRA Vs. FAKIR MOHAMMAD	January 31, 1979
STATE OF MAHARASHTRA Vs. P D PUJARI	January 30, 1979
STATE OF MAHARASHTRA Vs. PURSHOTTAM MOTILAL	January 17, 1979
STATE OF MAHARASHTRA Vs. SURANBAN GUPTA	January 17, 1979
STATE OF MAHARASHTRA Vs. VITHALRAO DHARMAJIRAO MUDHOLKAR	January 8, 1979
STATE OF MAHARASHTRA Vs. MAHADEO PANDHARINATH DHOLE	October 18, 1979
STATE OF MAHARASHTRA Vs. IBRAHIM ISMAILJI NAGREE	February 6, 1979
STATE OF MAHARASHTRA Vs. GLAXO LABORATORIES (INDIA) PVT. LTD	February 22, 1979
STATE OF MAHARASHTRA Vs. CHANDANMAL BHARINDWAL AND OTHERS	March 23, 1979
STATE OF MAHARASHTRA Vs. RAMZAN ABDUL DESAI	November 2, 1979
STATE OF MAHARASHTRA Vs. NAVAL	November 2, 1979
STATE OF MAHARASHTRA Vs. CHHABILDAS JAMANDAS LOTAWALLA AND ANOTHER	December 13, 1979
STATE OF MAHARASHTRA Vs. SRIPAD VIRUPAKSHA BASTIKAR	January 17, 1979
STATE OF MAHARASHTRA Vs. JAMALUDDIN AND OTHERS	September 21, 1979
STATE OF MAHARASHTRA Vs. RAMKISHAN GANGADIN YADAV AND ANOTHER	December 20, 1979
STATE OF MAHARASHTRA Vs. SYED AKHALAK AND OTHERS	June 21, 1979
STATE OF MAHARASHTRA Vs. SATYANARAYAN S/O PANNALAL AND OTHERS	December 11, 1979
STATE OF MAHARASHTRA Vs. NARAYAN SHAMRAO LANDGE AND OTHERS	January 23, 1979
SUBHASH CHANDARNISHAT Vs. UNION OF INDIA	January 1, 1979
SUBHASH KRISHNAJI GAIKWAD AND ANOTHER Vs. RASUL ABDUL TAVARGIRI AND OTHERS	February 27, 1979
SUDARSHAN CHEMICALS LTD. Vs. UNION OF INDIA (UOI) AND ORS.	January 20, 1979
SUJANBAI HARIBHAU KAKDE Vs. MOTIRAM GOPAL SARAF	February 5, 1979
SUKHADEO KRISHNARAO GHATODE Vs. LAXMIBAI DATTARAYA MOHORIL	March 20, 1979
SUKHDEO MOTIRAM DIKE Vs. GOVINDA HARI MANKAR	June 25, 1979
SUMANI PVT LTD Vs. STATEOF MAHARASTRA	March 27, 1979
SUNIL KUMAR Vs. COMMISSIONER OF INCOME TAX	December 19, 1979
SUNNI MASJID AND MADRASSA TRUST AND OTHERS Vs. ABDUL KADAR USUF BHABHA AND ANOTHER	July 3, 1979
SURESH TULSIDAS KAILACHAND Vs. COLLECTOR OF BOMBAY	July 24, 1979
SUSHILABEN PADMAKANTSONI Vs. STATE OF MAHARASHTRA	October 10, 1979
T T NICHANEY Vs. OLGA NICHANEY	January 20, 1979
TATA ENGINEERING AND LOCOMOTIVE CO LTD Vs. BHARAT MINING CORPORATION LTD	November 20, 1979
TATA OIL MILLS CO. LTD. Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE AND ORS.	August 18, 1979
TATOBA KRISHNA HARGUDE Vs. DIKKAYYA MOTTAYA PUJARI	September 13, 1979
TEKSONS PVT LIMITED Vs. COMMISSIONER OF INCOME TAX	February 28, 1979
THE CONCORD OF INDIA INSURANCE CO. LTD., PRESENTLY MERGED AND FORMING A UNIT UNDER THE UNITED INDIA FIRE AND GENERAL INS. CO. LTD. Vs. INACIO ANTONIO MARTINHO MIRANDA	October 12, 1979
THE STATE Vs. ANANDJI	March 20, 1979
THE STATE Vs. CHANDRA KANT PIRISA VANKUNDE	March 20, 1979
THE STATE Vs. PARAVIND CHAND KESHAVLAL SHAH	March 5, 1979
THE STATE OF MAHARASHTRA Vs. P.C. JAISHAH AND OTHERS	December 21, 1979
THE TATA OIL MILLS COMPANY LTD. Vs. SUPERINTENDENT, CENTRAL EXCISE AND ANR.	July 11, 1979
TRANSMISSIONS P LTD Vs. C V BAPAT	July 26, 1979
TRIBHOVANDAS M. RUGANI Vs. VIMAL VASANTRAO DHURANDHAR	December 10, 1979
TRIVIKRAM Vs. VITHALRAO	March 23, 1979
TUKARAM PATIL Vs. STATE OF MAHARASHTRA	April 27, 1979
TUKARAM SHABI NAIK Vs. P A REGE	March 17, 1979
TULSIDAS KILACHAND Vs. CHAWLA D R	August 6, 1979
TULSIRAM JAGANNATH SAOJI (L.R. OF THE ORIGINAL PLAINTIFF CHHOTELAL) Vs. MAROTI DOMA KOSHE AND ANOTHER	September 11, 1979
U. G. HARISHANKAR Vs. UNION BANK OF INDIA	September 20, 1979
UKUNDA DEOBA KORPE Vs. RAMA SABLA DHANGAR	September 14, 1979
UNION BANK OF INDIA, DELHI Vs. S S DHALIWAL	July 30, 1979
UNION CARBIDE (INDIA) LTD Vs. UNION OF INDIA (UOI) AND ORS	November 29, 1979
UNION CARBIDE (INDIA) LTD. Vs. UNION OF INDIA (UOI) AND ORS.	November 28, 1979
UNION OF INDIA Vs. PREMABHAI DAJIBHAI TANDEL	August 17, 1979
UNION OF INDIA Vs. KASAMBHAI UMERBHAI KURESHI	February 12, 1979
UNION OF INDIA Vs. VASANT PURNIMA CO OP HOUSING SOC	March 22, 1979
UNION OF INDIA Vs. RAMESHKUMAR AND CO	June 15, 1979
UNION OF INDIA Vs. GLAXO LABORATORIES INDIA LTD	January 15, 1979
UNION OF INDIA Vs. KANTI OIL MILLS	October 3, 1979
UNION OF INDIA (UOI) AND ORS. Vs. C. DAMANI AND CO. AND ORS.	May 3, 1979
USMAN YUSUF KAMANI Vs. FOREIGN EXCHANGE REGULATION APPELLATE BOARD, NEW DELHI AND OTHERS	December 5, 1979
VASANT INDUSTRIAL AND ENGINEERING WORKS, BOMBAY Vs. NARAYAN DAMODAR DESAI	July 26, 1979
VASANT INVESTMENT CORPORATION LTD. Vs. OFFICIAL LIQUIDATOR, COLABA LAND AND MILL CO. LTD.	July 6, 1979
VASANT TATOBA HARGUDE Vs. DIKKAYA MUTTAYA PUJARI	September 13, 1979
VASANTRAO KESHEORAO DHARANGAONKAR Vs. LEELABAI GAJRAJ JAIN	September 6, 1979
VICTORIA JUBILEE TECHNICAL INSTITUTE Vs. K S NAIK REGIONAL P F COMMISSIONER MAHARASHTRA	July 18, 1979
VIDARBA MILLIS BARAR LIMITED Vs. COLLECTOR OF CETRAL EXCISE, NAGPUR	January 1, 1979
VIJAY JETHALAL SHAH Vs. LAJA NANDLAL RAHEJA	July 17, 1979
VIJAY PUNDALIK SAGWEKAR Vs. STATE OF MAHARASHTRA	October 15, 1979
VIJAY RAMCHANDRA BHUWANIA Vs. COLLECTOR OF CUSTOMS	October 9, 1979
VIJAYALAXMI H PARADKAR Vs. TRIMBAK V DONGRE	August 21, 1979
VIJAYKUMAR BERLIA Vs. UNION OF INDIA	November 11, 1979
VINAYAK RAMCHANDRA CHATRE AND OTHERS Vs. PANDURANG GANAJI KHATKAR AND ANOTHER	October 2, 1979
VISHWANATH KESHAV BAIDKER Vs. STATE	November 17, 1979
VISHWANATH MAHARUDRA MATKARI Vs. JAN MOHAMMED	August 8, 1979
VITHAL KONDHALKAR Vs. STATE OF MAHARASHTRA	July 20, 1979
VITHAL SAKHARAM SABLE Vs. STATE OF MAHARASHTRA	April 27, 1979
VITHALDAS AND OTHERS Vs. MANSUKHLAL	November 14, 1979
VITHALDAS VALLABHDAS VAISHNAV Vs. KOHINOOR MILLS CO	January 11, 1979
VOLTAS LIMITED Vs. CENTRAL STORES AND OTHERS	March 26, 1979
VYANKATRAO KHUSHALRAO SAWARKAR Vs. PANDURANG JANBAJI GURAO	March 6, 1979
YAHYA F. ZAVERI Vs. J. DATTA AND ORS.	November 20, 1979
YASHODAN CHIT FUND PVT LTD Vs. YASHODAN CHIT FUND PVT LTD	January 25, 1979
YESHO NATHU MAHAJAN Vs. STATE OF MAHARASHTRA	October 11, 1979
YESHWANT SHAMRAO DESHPANDE AND ANOTHER Vs. LAXMAN KADTAJI TAKOTE	September 3, 1979
YUSUF EBRAHIM KHOKHAWALAYUSUF EBRAHIM KHOKHAWALA Vs. MUNICIPAL CORPORATION FOR GREATER BOMBAY WITH SIX	November 26, 1979
ZENITH TIN WORKS PRIVATE LIMITED Vs. K K VERMA	January 1, 1979

Year 1979 of HIGH COURT OF BOMBAY

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