|
ABDUL GANI DINALLI MOMIN Vs. MOHAMED YUSUF MOHAMED ISAK
|
November 9, 1977 |
|
ABDULAHUSEN M RANGWALA Vs. A R SURVE
|
September 7, 1977 |
|
ABDULKADIR M FADRA Vs. AMIRBHAI B GRASIA
|
October 12, 1977 |
|
ABDULLA MOHAMMED PAGARKAR Vs. STATE
|
April 22, 1977 |
|
ABDULLA MOHAMMED PAGARKAR, AND ETC Vs. STATE
|
March 19, 1977 |
|
ABHYUDAYA COOPERATIVE BANK LTD Vs. DANPAL BALIRAJ SHAMA
|
October 5, 1977 |
|
ACHUTRAO S O DHONDIRAM Vs. STATE OF MAHARASHTRA
|
August 20, 1977 |
|
ADARSH TODDY KAMGAR SAHAKARI SANSTHA NAGPUR Vs. STATE OF MAHARASHTRA
|
March 3, 1977 |
|
AHAMADALLI MAHAMAD HANIF MAKANDAR Vs. RABIYA ALIAS BABIJAN HASAN SHAIKH
|
January 12, 1977 |
|
AJITSINH YESHWANT GHATGE Vs. STATE OF MAHARASHTRA
|
June 30, 1977 |
|
AKOLA ELECTRIC SUPPLY CO PVT LIMITED Vs. COMMISSIONER OF INCOME TAX
|
August 5, 1977 |
|
AKOLA MUNICIPAL COUNCIL Vs. NILKANTH ANANT ATHALYE
|
September 13, 1977 |
|
AMALGAMATED ELECTRICITY COMPANY LIMITED Vs. COMMISSIONER OF WEALTH TAX
|
November 28, 1977 |
|
AMRITLAL MOTILAL PATHAK Vs. STATE OF MAHARASHTRA
|
November 30, 1977 |
|
ANANT SHIVRAM GURAV Vs. STATE OF MAHARASHTRA
|
June 15, 1977 |
|
ANNA SANTOSHRAO SUKE AND OTHERS Vs. STATE OF MAHARASHTRA AND OTHERS
|
July 22, 1977 |
|
ANTHONY MAIN ARMAGAM Vs. STATE OF MAHARASHTRA
|
August 26, 1977 |
|
ANTIFRICTION BEARINGS CORPORATION LIMITED Vs. COMMISSIONER OF INCOME TAX
|
November 16, 1977 |
|
APAR PRIVATE LIMITED Vs. STATE OF MAHARASHTRA
|
October 13, 1977 |
|
ARUN Vs. STATE OF MAHARASHTRA
|
March 1, 1977 |
|
AWADHOOT Vs. STATE OF MAHARASHTRA
|
April 28, 1977 |
|
B M DHUP GENERAL SECRETARY MAHARASHTRA MAZDOOR CONGRESS BOMBAY Vs. VEGETABLE VITAMIN FOODS CO P LTD
|
August 2, 1977 |
|
B S J BEDI Vs. STATE OF MAHARASHTRA
|
August 16, 1977 |
|
BABA SAHEB D PATIL Vs. SHRIPATRAO S BENDRE
|
January 11, 1977 |
|
BABASAHEB R SOLATHE Vs. STATE OF MAHARASHTRA
|
January 10, 1977 |
|
BABLU ALIAS JAGDISHSINGH Vs. LADHARAM M. MIRCHANDANI
|
November 14, 1977 |
|
BABULAL RAMKISANDAS PODDAR Vs. GANESH PRASAD BAJORIA
|
February 28, 1977 |
|
BABURAO PATEL DR Vs. BAL THAKARAY
|
March 4, 1977 |
|
BAI SAVITABAI MAGANLAL Vs. COMMISSIONER OF INCOME TAX
|
August 3, 1977 |
|
BAJRANG DAL MILLS Vs. JAICHANDLAL KISHORILAL
|
July 26, 1977 |
|
BALASAHEB ANANDRAO GHATGE Vs. JAIMALA SAHAJI RAJE ANGRE
|
April 25, 1977 |
|
BALSHIRAM RAMBHAU AWATE Vs. STATE OF MAHARASHTRA
|
March 23, 1977 |
|
BALWANT Vs. ANNASAHEB BAPUSAHEB PATIL
|
June 28, 1977 |
|
BALWANT RAJARAM PATIL Vs. STATE OF MAHARASHTRA
|
July 1, 1977 |
|
BALWANTRAO B KADAM Vs. DISTRICT DEPUTY REGISTRAR CO OP SOCIETIES
|
December 2, 1977 |
|
BANDU ALIAS ASHOK PANDURANG GORE Vs. STATE OF MAHARASHTRA
|
October 5, 1977 |
|
BAPU RAMJI PAWAR Vs. STATE OF MAHARASHTRA
|
July 4, 1977 |
|
BAPURAO BHIMAJI KULSANGE Vs. STATE OF MAHARASHTRA
|
August 29, 1977 |
|
BASWANTRAO APPAJI CHOUDHARI Vs. COMMISSIONER NAGPUR DIVISION NAGPUR
|
September 5, 1977 |
|
BEST WORKERS UNION BOMBAY Vs. P B KERKAR GENERAL MANAGER BEST
|
July 27, 1977 |
|
BHAGWAN S O PURA JADHAV Vs. STATE OF MAHARASHTRA
|
March 31, 1977 |
|
BHAIRAV DEO KARANJE Vs. JAGANNATH G
|
June 30, 1977 |
|
BHARAT BARREL AND DRUM MFG CO PRIVATE LIMITED Vs. F H LALU
|
April 26, 1977 |
|
BHATT M G Vs. COMMISSIONER OF INCOME TAX
|
November 9, 1977 |
|
BHIKU SOPANA VADALE Vs. BHAGWAN EKNATH ABDUL
|
November 21, 1977 |
|
BHIMA SAVALARAM SHINDE AND OTHERS Vs. BHAGUJI ANNAJI UNDE AND ANOTHER
|
December 3, 1977 |
|
BHOGILAL DEVCHAND AND SONS Vs. STATE OF MAHARASHTRA
|
November 14, 1977 |
|
BHULLAN Vs. SARVODAYA VITA KAVELU KUMBHAR KAM SAHAKARI AUDYOGIK UTPADAK SANSTHA
|
November 9, 1977 |
|
BHUPENDRA NANLAL SHAH Vs. STATE
|
August 24, 1977 |
|
BHUPENDRA NANLAL SHAH Vs. STATE
|
July 22, 1977 |
|
BINDRABAN KANHAIYALAL AGARWAL Vs. KASTURILAL NYHALCHAND SODI
|
April 26, 1977 |
|
BOCHHRAJ FACTORIES PRIVATE LIMITED Vs. DAMYANTI DAMODAR
|
January 28, 1977 |
|
BOWEN PRESS Vs. STATE OF MAHARASHTRA
|
February 16, 1977 |
|
CENTURY SPINNING AND MANUFACTURING COMPANY LIMITED Vs. COMMISSIONER OF WEALTH TAX
|
June 12, 1977 |
|
CENTURY SPINNING AND MANUFACTURING COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
|
November 9, 1977 |
|
CHAMPALAL PRATAPMAL Vs. MUNICIPAL SCHOOL BOARD
|
June 28, 1977 |
|
CHANDRAKANT LAXMAN BARATE Vs. STATE OF MAHARASHTRA
|
March 30, 1977 |
|
CHANDRAKANT VISHWANATH JAKKAL Vs. STATE OF MAHARASHTRA
|
August 19, 1977 |
|
CHANDRAKANT VISHWANATH SAWARKAR Vs. DISTRICT DEPUTY REGISTRAR, CO-OPERATIVE SOCIETIES, NAGPUR
|
December 9, 1977 |
|
CHATRAPATI SHIVAJI SAHAKARI SAKHAR KARKHANA LIMITED Vs. COMMISSIONER OF INCOME TAX
|
November 16, 1977 |
|
CHIEF OFFICER MUNICIPAL COUNCIL JALNA Vs. BANSILAL RAMHANDRA KARILA
|
September 3, 1977 |
|
CHINTAMAN ANANT KHASNIS Vs. KESHAV DNYANU MORE
|
August 12, 1977 |
|
COMMISSIONER OF GIFT TAX Vs. MATILDA FERREIRA
|
July 21, 1977 |
|
COMMISSIONER OF GIFT TAX Vs. JAGDISH MOHAN NAYAR
|
July 14, 1977 |
|
COMMISSIONER OF GIFT TAX Vs. JER MAVIS LUBIMOFF MRS
|
July 18, 1977 |
|
COMMISSIONER OF INCOME TAX Vs. PRUTHIVI TRUST
|
July 1, 1977 |
|
COMMISSIONER OF INCOME TAX Vs. KOPRAN CHEMICAL COMPANY LIMITED
|
July 5, 1977 |
|
COMMISSIONER OF INCOME TAX Vs. GEOFFREY MANNERS AND COMPANY LIMITED
|
July 5, 1977 |
|
COMMISSIONER OF INCOME TAX Vs. NARANDAS AND SONS
|
July 6, 1977 |
|
COMMISSIONER OF INCOME TAX Vs. MICHEL POSTEL
|
July 7, 1977 |
|
COMMISSIONER OF INCOME TAX Vs. INDUSTRIAL SOLVENTA AND CHEMICALS PVT LTD
|
July 8, 1977 |
|
COMMISSIONER OF INCOME TAX Vs. KHORSHED M MISTRY SMT
|
June 21, 1977 |
|
COMMISSIONER OF INCOME TAX Vs. HOME INDUSTRIES AND CO
|
February 25, 1977 |
|
COMMISSIONER OF INCOME TAX Vs. GANESH BUILDERS
|
March 5, 1977 |
|
COMMISSIONER OF INCOME TAX Vs. DAIMLER BENZ A G
|
March 9, 1977 |
|
COMMISSIONER OF INCOME TAX Vs. SHAMSUNDER JUTHALAL
|
August 1, 1977 |
|
COMMISSIONER OF INCOME TAX Vs. RAMNATH A PODAR
|
August 10, 1977 |
|
COMMISSIONER OF INCOME TAX Vs. JULIET M FATEH
|
August 11, 1977 |
|
COMMISSIONER OF INCOME TAX Vs. TRIBHUVANDAS G PATEL
|
September 8, 1977 |
|
COMMISSIONER OF INCOME TAX Vs. SHAH NANJI NAGSI
|
October 7, 1977 |
|
COMMISSIONER OF INCOME TAX Vs. TRIVEDI J A BROS
|
October 4, 1977 |
|
COMMISSIONER OF INCOME TAX Vs. GODAVARIDEVI SARAF SMT
|
September 27, 1977 |
|
COMMISSIONER OF INCOME TAX Vs. GENERAL MOTOR OWNERS ASSOCIATION PRIVATE LIMITED
|
September 27, 1977 |
|
COMMISSIONER OF INCOME TAX Vs. CENTRAL PROVINCES MANGANESE ORE COMPANY LIMITED
|
September 28, 1977 |
|
COMMISSIONER OF INCOME TAX Vs. VIVIAN BOSE
|
September 29, 1977 |
|
COMMISSIONER OF INCOME TAX Vs. VASANT SCREENS
|
September 30, 1977 |
|
COMMISSIONER OF INCOME TAX Vs. NATWAR TRANSPORT CO PVT LIMITED
|
October 3, 1977 |
|
COMMISSIONER OF INCOME TAX Vs. KHIMJI TEJU KAYA
|
November 15, 1977 |
|
COMMISSIONER OF INCOME TAX Vs. I B M WORLD TRADE CORPORATION
|
November 15, 1977 |
|
COMMISSIONER OF INCOME TAX Vs. MAFATLAL FINE SPG AND MFG COMPANY LIMITED
|
October 31, 1977 |
|
COMMISSIONER OF INCOME TAX Vs. ELDEE WIRE ROPES LIMITED
|
October 31, 1977 |
|
COMMISSIONER OF INCOME TAX Vs. NATIONAL ORGANIC CHEMICAL INDUSTRIES LIMITED
|
October 31, 1977 |
|
COMMISSIONER OF INCOME TAX Vs. SCINDIA STEAM NAVIGATION COMPANY LIMITED
|
November 1, 1977 |
|
COMMISSIONER OF INCOME TAX Vs. T MANEKLAL MFG COMPANY LIMITED
|
November 2, 1977 |
|
COMMISSIONER OF INCOME TAX Vs. GLAXO LABORATORIES INDIA PRIVATE LIMITED
|
November 2, 1977 |
|
COMMISSIONER OF INCOME TAX Vs. ASLOT H R
|
November 3, 1977 |
|
COMMISSIONER OF INCOME TAX Vs. OILSEEDS TRADING CO PVT LTD
|
November 3, 1977 |
|
COMMISSIONER OF INCOME TAX Vs. CHUNILAL BHAGWANDAS MEHTA
|
November 3, 1977 |
|
COMMISSIONER OF INCOME TAX Vs. EXECUTORS OF ESTATE OF LATE P L PARUCK
|
November 4, 1977 |
|
COMMISSIONER OF INCOME TAX Vs. CROWN LIFE INSURANCE CO
|
November 5, 1977 |
|
COMMISSIONER OF INCOME TAX Vs. HOECHST PHARMACEUTICALS LIMITED
|
November 21, 1977 |
|
COMMISSIONER OF INCOME TAX Vs. PATWA BROTHERS
|
November 23, 1977 |
|
COMMISSIONER OF INCOME TAX Vs. ADVANCE INSURANCE COMPANY LIMITED
|
November 23, 1977 |
|
COMMISSIONER OF INCOME TAX Vs. SANGHAVI C D
|
November 23, 1977 |
|
COMMISSIONER OF INCOME TAX Vs. TRAUB INDIA PRIVATE LIMITED
|
November 23, 1977 |
|
COMMISSIONER OF INCOME TAX Vs. NAGAPPA ABDULPURKAR
|
November 23, 1977 |
|
COMMISSIONER OF INCOME TAX Vs. CENTRAL PROVINCES RAILWAYS COMPANY LIMITED
|
November 24, 1977 |
|
COMMISSIONER OF INCOME TAX Vs. HIND RAJASTHAN CONSTRUCTION COMPANY
|
November 28, 1977 |
|
COMMISSIONER OF INCOME TAX Vs. TERITEX KNITTING INDUSTRIES PVT LIMITED
|
November 29, 1977 |
|
COMMISSIONER OF INCOME TAX Vs. RAMCHAND JETHMAL
|
November 29, 1977 |
|
COMMISSIONER OF INCOME TAX Vs. CALTEX OIL REFINING INDIA LIMITED
|
November 30, 1977 |
|
COMMISSIONER OF INCOME TAX BOMBAY CITY I Vs. MERCK SHARP AND DOHME OF INDIA LIMITED
|
August 11, 1977 |
|
COMMISSIONER OF SALES TAX Vs. HIND MATCHES SALES DEPOT
|
November 16, 1977 |
|
COMMISSIONER OF SALES TAX Vs. PAPER AND PULP CONVERSION LIMITED
|
November 17, 1977 |
|
COMMISSIONER OF SALES TAX Vs. G M APTE AND SONS
|
November 17, 1977 |
|
COMMISSIONER OF SALES TAX Vs. BOMBAY FILM LABORATORIES PRIVATE LIMITED
|
November 15, 1977 |
|
COMMISSIONER OF SALES TAX Vs. HANSRAJ VISHRAM RAVANI
|
March 17, 1977 |
|
COMMISSIONER OF SALES TAX Vs. P AMBALAL AND CO
|
March 18, 1977 |
|
COMMISSIONER OF SALES TAX Vs. ROWE AND ROWE
|
March 23, 1977 |
|
COMMISSIONER OF SALES TAX Vs. POLYCHEM LTD
|
January 24, 1977 |
|
COMMISSIONER OF SALES TAX Vs. POONA MUNICIPAL CORPORATION
|
January 25, 1977 |
|
COMMISSIONER OF SALES TAX Vs. GODREJ AND BOYCE MFG CO PVT LTD
|
January 10, 1977 |
|
COMMISSIONER OF SALES TAX Vs. MOVIE PRODUCTIONS
|
January 10, 1977 |
|
COMMISSIONER OF SALES TAX Vs. VOLTAS LTD
|
January 12, 1977 |
|
COMMISSIONER OF SALES TAX Vs. NATIONAL CHIKKI MART
|
January 12, 1977 |
|
COMMISSIONER OF SALES TAX Vs. SULTAN SHEV CO
|
January 18, 1977 |
|
COMMISSIONER OF SALES TAX Vs. MULLA AKBARALLY TAYABALLY
|
January 18, 1977 |
|
COMMISSIONER OF SALES TAX Vs. DEVIDAYAL METAL INDUSTRIES PVT LTD
|
January 21, 1977 |
|
COMMISSIONER OF SALES TAX Vs. EXPRESS BLOCK AND ENGRAVING STUDIOS PVT LTD
|
November 28, 1977 |
|
COMMISSIONER OF SALES TAX Vs. INDIAN METAL TRADERS
|
November 29, 1977 |
|
COMMISSIONER OF SALES TAX Vs. BURMAH SHELL REFINERIES LIMITED
|
November 24, 1977 |
|
COMMISSIONER OF SALES TAX Vs. HALWARD ENGINEERS
|
November 18, 1977 |
|
COMMISSIONER OF SALES TAX Vs. DHARAMPUR LEATHER CLOTH COMPANY PRIVATE LIMITED
|
December 3, 1977 |
|
COMMISSIONER OF SALES TAX Vs. SHANTILAL KALIDAS AND BROS
|
December 8, 1977 |
|
COMMISSIONER OF SALES TAX Vs. BOMBAY COMMERCIAL TRADERS
|
December 9, 1977 |
|
COMMISSIONER OF SALES TAX Vs. RAVINDRA HERAEUS LTD
|
December 13, 1977 |
|
COMMISSIONER OF WEALTH TAX Vs. ASARWA MILLS LIMITED
|
December 1, 1977 |
|
COMMISSIONER OF WEALTH TAX Vs. ANDHRA VALLEY POWER SUPPLY COMPANY LIMITED
|
December 1, 1977 |
|
COMMISSIONER OF WEALTH TAX Vs. VARMA S K
|
December 1, 1977 |
|
COMMISSIONER OF WEALTH TAX Vs. RAI C
|
July 20, 1977 |
|
COMMISSIONER OF WEALTH TAX Vs. BHOGILAL H PATEL
|
July 11, 1977 |
|
COMMISSIONER OF WEALTH TAX Vs. MAHAVIRPRASAD BUBNA
|
July 12, 1977 |
|
COMMISSIONER OF WEALTH TAX Vs. VISHNU COTTON MILLS LIMITED
|
July 13, 1977 |
|
CONTROLLER OF ESTATE DUTY Vs. KANTILAL NEMCHAND
|
July 22, 1977 |
|
CONTROLLER OF ESTATE DUTY Vs. SULTAN ALAM KHAN
|
December 9, 1977 |
|
CONTROLLER OF ESTATE DUTY Vs. GOVINDJI JETHABHAI VIRJI
|
December 12, 1977 |
|
D S PRAYAG Vs. MAI LELE
|
December 6, 1977 |
|
D.S. PARADKAR, LIQUIDATOR Vs. REGISTRAR OF COMPANIES, BOMBAY
|
October 17, 1977 |
|
DAMODAR PANDURANG THAKORE Vs. TRUSTEES OF THE PORT OF BOMBAY
|
October 6, 1977 |
|
DATTARAM SHRIPAT KHURASE Vs. LAXMAN BHAGWANJI GHASWALLA
|
September 19, 1977 |
|
DATTATRAY V BHIDE Vs. VITHAL R KARANDIKAR
|
July 15, 1977 |
|
DATTATRAYA RAMCHANDRA SAPKAL Vs. GULABRAO TUKARAM BHOSALE
|
October 15, 1977 |
|
DATTATRYA LIMBAJI TARU Vs. STATE OF MAHARASHTRA
|
July 29, 1977 |
|
DEORAO PANDURANG MANGRULKAR Vs. COLLECTOR CHANDRAPUR
|
August 1, 1977 |
|
DHARAMSI MORARJI CHEMICAL CO. LTD. Vs. AMBERNATH NAGARPALIKA PARISHAD, AMBERNATH
|
June 15, 1977 |
|
DHAUSUBI MOHAMED PASHA SAHEB Vs. SHAHJAHAN MUSTAQE DHOLE
|
February 4, 1977 |
|
DHONDO BHIMRAO DESHCHOUGULE Vs. POPATBHAI CHATURBHAI GUJAR
|
November 23, 1977 |
|
DHONDOPANT MADHAVRAO INDE Vs. ASHOK HARIBHAU PATIL
|
December 5, 1977 |
|
DIGAMBAR MARUTI GATE, VIMLABAI DIGAMBAR GATE Vs. VISHWANATH NARHARI MALWADKAR
|
August 28, 1977 |
|
DIGAMBAR PRALHAD JOT Vs. SATYANARAYAN BIHARILAL ZUNZUNWALA
|
November 30, 1977 |
|
DILIP H MEHTA Vs. SAILESHCHANDRA PRABHUDAS
|
August 17, 1977 |
|
DOSHI H J Vs. COMMISSIONER OF WEALTH TAX
|
July 14, 1977 |
|
DUNDYAPPA SIVAPPA PATIL Vs. SURENDRA BHIMA RAJMANE
|
December 5, 1977 |
|
ELECTRIC CONSTRUCTION AND EQUIPMENT CO LTD Vs. STATE OF MAHARASHTRA
|
March 24, 1977 |
|
EMPIRE DYEING AND MANUFACTURING CO LTD Vs. STATE OF MAHARASHTRA
|
March 28, 1977 |
|
ENGINEERING MAZDOOR SABHA Vs. REGISTRAR OF TRADE UNIONS
|
July 26, 1977 |
|
FELICIDADE DMELLO Vs. EUSTAQUIO ALFONSO DSOUZA
|
September 30, 1977 |
|
GAIANAN Vs. PRAVINCHANDRA
|
November 14, 1977 |
|
GAJANAN ANANDRAO DAKE Vs. VISHWANATH AHILAJI THEMBEKAR
|
June 21, 1977 |
|
GALAPAN Vs. PRAVINCHANDRA
|
November 14, 1977 |
|
GANESH GOVINDRAO KHULEY Vs. NARAYAN WASUDEO BAND AND OTHERS
|
September 20, 1977 |
|
GANESH NARAYAN DANGRE Vs. EKNATH HARI JHAMPE
|
December 7, 1977 |
|
GANGADHAR RAO MOHANRAO Vs. STATE OF MAHARASHTRA
|
August 22, 1977 |
|
GARRISON ENGINEER (PROJECTS) OFFICER Vs. GUTTAMMA HANMATDAS
|
August 12, 1977 |
|
GHAFFOR BHAI NABU BHAI TAWAR Vs. MOTIRAM KESHAORAO BONGIRWAR
|
April 18, 1977 |
|
GHUDANSAHEB MAHIBUBSAHEB PIRJADE Vs. ALLAVALI ABUTRAO KAZI
|
December 22, 1977 |
|
GINNERS AND PRESSERS PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
|
August 8, 1977 |
|
GLEITLEGER (INDIA) PRIVATE LIMITED Vs. SPECIAL LAND ACQUISITION OFFICER
|
August 3, 1977 |
|
GODAVARIBAI TRIMBAK APPA Vs. STATE OF MAHARASHTRA
|
November 30, 1977 |
|
GOPALDAS T AGARWAL Vs. COMMISSIONER OF INCOME TAX
|
August 1, 1977 |
|
GOPINATH BUDHAJIBHOIR Vs. STATE OF MAHARASHTRA
|
March 18, 1977 |
|
GOVIND BHASKAR PATIL Vs. PANDURANG JANARDAN PATIL
|
November 28, 1977 |
|
GOVINDRAO VISHWANATH DABKE Vs. BHIMRAO NARAYANRAO DESHPANDE
|
November 17, 1977 |
|
GRAHAM TRADING CO INDIA LIMITED Vs. COMMISSIONER OF INCOME TAX
|
June 17, 1977 |
|
GULAM RASOOL HAJI YACOOB KILLEDAR Vs. STATE OF MAHARASHTRA
|
July 21, 1977 |
|
H T JADHAV Vs. GANGAPPA DHONDIAPPA PANGULWALE
|
March 9, 1977 |
|
H T JADHAV Vs. RAMNIKLAL S O THAKERSEE
|
March 29, 1977 |
|
HANIFABI Vs. KAMAL
|
July 1, 1977 |
|
HARENDRA POPATLAL GANDHI Vs. CONTROLLER OF ESTATE DUTY
|
June 30, 1977 |
|
HASTIMAL JOHURMAL AURBAVAT Vs. NARAYAN N MAHGUNDE
|
October 17, 1977 |
|
HEMLATA RAJARAM KULKARNI NOW V V THAKURDAS Vs. GENBA BABURAO GABHANE
|
October 20, 1977 |
|
HIRACHAND BIRDICHAND KOTHARI Vs. VIJAY COTTON COMPANY
|
August 23, 1977 |
|
HUKAMCHAND MILLS LIMITED Vs. COMMISSIONER OF INCOME TAX
|
November 23, 1977 |
|
IMAM SAMSHER HAKIM Vs. STATE OF MAHARASHTRA
|
April 21, 1977 |
|
INDIAN EXPRESS NEWS PAPERS LTD Vs. K. KARUNAKARAN
|
November 21, 1977 |
|
INDIAN ORGANIC CHEMICALS LTD Vs. CHEMTEX FIBRES INC
|
April 4, 1977 |
|
INDO-PHARMA PHARMACEUTICAL WORKS PRIVATE LIMITED Vs. PHARMACEUTICAL COMPANY OF INDIA
|
August 22, 1977 |
|
INDRASEN UTTAMRAO DESHMUKH Vs. SADASHIVRAO SAMBHAJORAO ARWADE
|
August 25, 1977 |
|
ITALINDIA COTTON COMPANY PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
|
August 10, 1977 |
|
J M JAIN ASSISTANT COLLECTOR OF CUSTOMS PREVENTIVE DEPARTMENT Vs. GHAMANDIRAM KEWALJI GOWANI
|
February 7, 1977 |
|
J.M. JAIN Vs. GHAMANDIRAM K. GOWANI
|
February 4, 1977 |
|
JAIKUMAR CHHAGANLAL PATNI Vs. MARY JEROME DSOUZA
|
September 21, 1977 |
|
JAMARATHBEE Vs. PRALHAD DATTATRAYA DADPE
|
July 12, 1977 |
|
JAMUNABAI MOTILAL Vs. STATE OF MAHARASHTRA
|
September 22, 1977 |
|
JANAKIBAI RAMCHANDRA SALVI Vs. VASANT LAXMAN SALVI
|
December 6, 1977 |
|
JANRAO BALAJI TANJE Vs. STATE OF MAHARASHTRA
|
August 23, 1977 |
|
JANU CHANDRA WAGHMARE Vs. STATE OF MAHARASHTRA
|
July 14, 1977 |
|
JAYANT PURSHOTTAM SONI Vs. K G LAHIRI
|
August 25, 1977 |
|
JEEVAN SINGH GURUBAX SINGH RAJMESTRY Vs. STATE OF MAHARASHTRA
|
April 11, 1977 |
|
JETHABHAI HIRJI AND JETHABHAI RAMDAS Vs. COMMISSIONER OF INCOME TAX
|
November 18, 1977 |
|
JETHMAL DHANJI Vs. STATE OF MAHARASHTRA
|
June 17, 1977 |
|
JIVRAJ VIRCHAND Vs. BHIMRAO GURAPA
|
March 22, 1977 |
|
KACHRULAL HIRALAL DHOOT Vs. GURUDWARA BOARD NANDED
|
September 7, 1977 |
|
KAMALABAI KACHRUNIKAM Vs. KACHRU SHANKER NIKAM
|
January 11, 1977 |
|
KANHYALAL Vs. LAXMAN
|
September 7, 1977 |
|
KAUSALYABAI JAGDEORAO Vs. DEVKABAI JAIWANTRAO DESHMUKH
|
July 20, 1977 |
|
KAUSLYABAI BHAOORAO BADHE Vs. BABU NENA BANDHE
|
March 17, 1977 |
|
KESHAVJI MORARJI Vs. COMMISSIONER OF INCOME TAX
|
June 16, 1977 |
|
KISHANBHAI JINUBHAI GAVIT Vs. STATE OF MAHARASHTRA
|
June 30, 1977 |
|
KISHINCHAND CHELLARAM Vs. COMMISSIONER OF INCOME TAX
|
June 29, 1977 |
|
KODUBE S O BHAGJI JADHAV Vs. STATE OF MAHARASHTRA
|
October 4, 1977 |
|
KOLHAPUR SUGAR MILLS LIMITED Vs. COMMISSIONER OF INCOME TAX
|
August 3, 1977 |
|
KRISHNA SANTU WAKAREKAR Vs. SADASHIV GANESH HAROLIKAR
|
September 13, 1977 |
|
KRISHNABAI Vs. BABURAO
|
September 20, 1977 |
|
KRISHNANATH NANASAHEB DESHMUKH Vs. S B KULKARNI
|
August 9, 1977 |
|
KUM. SUNANDA MANIKLAL MUTHA Vs. THE STATE OF MAHARASHTRA
|
September 8, 1977 |
|
KUNJILAL HANUMANLALA JAISWAL Vs. B.C. DEO
|
July 15, 1977 |
|
KUNJILAL HANUMANLALA JAISWAL Vs. B C DEO
|
July 18, 1977 |
|
L C RANDHIR Vs. GIRDHARILAL
|
February 24, 1977 |
|
LAKHANI SAHAKARI SHETKI KHAREDI VIKRI SANSTHA LTD Vs. MORESHWAR BAPU
|
July 22, 1977 |
|
LALCHAND MANAKCHAND MEHTA Vs. STATE OF MAHARASHTRA
|
June 30, 1977 |
|
LAXMAN NAMDEO GABALE Vs. STATE OF MAHARASHTRA
|
August 20, 1977 |
|
LAXMAN RAOJI BAIKAR Vs. JANARDHAN GANU SAPTE
|
September 14, 1977 |
|
LIFE INSURANCE CORPORATION OF INDIA Vs. COMMISSIONER OF INCOME TAX
|
November 8, 1977 |
|
LIFE INSURANCE CORPORATION OF INDIA Vs. COMMISSIONER OF INCOME TAX
|
November 4, 1977 |
|
LIMBA Vs. MANIKRAO
|
March 25, 1977 |
|
M FRAMROSE AND COMPANY Vs. STATE OF MAHARASHTRA
|
February 25, 1977 |
|
M. PUSHPANATHEN MARIMUTHU Vs. STATE OF MAHARASHTRA
|
February 28, 1977 |
|
MADHAV KESHAV MIRASHI Vs. STATE OF MAHARASHTRA
|
April 15, 1977 |
|
MADHAV MOTOR STORES Vs. COMMISSIONER OF INCOME TAX
|
November 16, 1977 |
|
MADHUKAR SADASHIVE MINGNIVE Vs. STATE OF MAHARASHTRA
|
April 18, 1977 |
|
MADHUSUDAN A MAHALE Vs. P M GIDH
|
September 20, 1977 |
|
MAHALAKSHMI GLASS WORKS P LTD Vs. COMMISSIONER OF SALES TAX
|
March 23, 1977 |
|
MAHARASHTRA STATE ROAD TRANSPORT CORPORATION Vs. RAJRANI RAMRANG MANOCHA
|
November 5, 1977 |
|
MAHMAD USAF ABASBHAI BIDIWALE Vs. HURBANU MANSUR ATAR
|
April 12, 1977 |
|
MALKARJUNAPPA SHIVMURTHIAPPA Vs. STATE OF MAHARASHTRA
|
April 28, 1977 |
|
MANGILAL JAWANMAL Vs. SPECIAL LAND ACQUISITION OFFICER I THANA
|
August 29, 1977 |
|
MANIAR AND SONS Vs. STATE OF MAHARASHTRA
|
January 28, 1977 |
|
MANIAR AND SONS Vs. STATE OF MAHARASHTRA
|
January 29, 1977 |
|
MANIK DHAVALE Vs. SONABAI
|
February 18, 1977 |
|
MANIKLAL MADANLAL LAHOTI Vs. TUKARAM GANPAT TEHORE
|
November 30, 1977 |
|
MANOHARDAJI PAWAR Vs. STATE OF MAHARASHTRA
|
August 9, 1977 |
|
MANUEL FERNANDES Vs. STATE
|
August 22, 1977 |
|
MARATHWADA WAKF BOARD Vs. SHAZADI BI HASEEM
|
December 2, 1977 |
|
MAROTI BHAGWAN LANDGE Vs. SHRI SHRUNGARSHI SANSTHAN, ANSING BY TRUSTEE KISANLAL CHUNNIAL SARDA
|
July 18, 1977 |
|
MARUTI PANDURANG KAMBLE Vs. POPATLAL KESHARCHANDJI TATIYA AND STATE OF MAHARASHTRA
|
June 15, 1977 |
|
MARUTI SAKHARAM AHER Vs. STATE OF MAHARASHTRA
|
September 1, 1977 |
|
MARUTRAO GANPATRAO TAMHANE Vs. GANPATRAO TATYASAHEB DESHMUKH
|
August 9, 1977 |
|
MARUTRAO PANDURANG ZENDE Vs. EKNATH SHIVRAM JAGTAP
|
November 2, 1977 |
|
MAYA BHAGWANDAS ADVANI Vs. BHAGWANDAS TARACHAND ADVANI
|
July 20, 1977 |
|
MENABEN Vs. CED
|
December 8, 1977 |
|
MISRILAL MISRA Vs. IKRAM HUSEIN
|
December 9, 1977 |
|
MISTRY LALLU BHOI AND COMPANY Vs. ENGINEERING AND METAL WORKERS UNION
|
August 1, 1977 |
|
MODELLA WOOLLENS LIMITED Vs. COMMISSIONER OF INCOME TAX
|
August 2, 1977 |
|
MOHAMAD HUSSEIN ALI AKBAR Vs. LAXMAN DATTATRAYA BHAVE
|
November 17, 1977 |
|
MOHAMMAD SABIR Vs. STATE OF MAHARASHTRA
|
March 1, 1977 |
|
MOHANLAL GOKULCHANDJI Vs. KHIMRAJ BHAGAJI
|
November 7, 1977 |
|
MOHANLAL JAMANLAL KHANDELWAL Vs. STATE OF MAHARASHTRA
|
March 22, 1977 |
|
MOHIT GAJADHAR AHIR Vs. INDERBALI RANGAI AHIR
|
January 24, 1977 |
|
MORESHWAR HARI MAHATME Vs. STATE
|
April 22, 1977 |
|
MUKUND PANDURANG MUTAGIKAR Vs. STATE OF MAHARASHTRA
|
September 22, 1977 |
|
MUMTAZ BEGUM Vs. ASSISTANT COMMISSIONER OF POLICE VIGILANCE BRANCH C B C I D BOMBAY
|
March 29, 1977 |
|
MUNICIPAL CORPORATION FOR BOMBAY Vs. SULOCHNABAI SADASHIV JOIL
|
March 21, 1977 |
|
MUNICIPAL CORPORATION OF GREATER BOMBAY Vs. BHAGWANDAS DWARKADAS
|
September 9, 1977 |
|
MUNICIPAL COUNCIL MORSHI Vs. TULSIRAM
|
March 10, 1977 |
|
MUNICIPAL COUNCIL, WASHIM Vs. MANGUJI ZENDUJI DHAMANE
|
July 1, 1977 |
|
MURLIDHAR DULLABHDAS WANI Vs. STATE OF MAHARASHTRA
|
April 12, 1977 |
|
NAGARMAL BAIJNATH Vs. COMMISSIONER OF INCOME TAX EXCESS PROFITS TAX
|
November 5, 1977 |
|
NAGORAO VISHWANATH INGE Vs. STATE OF MAHARASHTRA
|
September 21, 1977 |
|
NAMDEO BALIRAM KATHOLE Vs. STATE OF MAHARASHTRA
|
July 25, 1977 |
|
NAMDEO LAXMAN MULEY Vs. STATE OF MAHARASHTRA
|
March 28, 1977 |
|
NAMDEV RAMCHANDRA NAGVENKAR Vs. MISS CARMINA JOSE GLORIA THELMA MATTAS AND ORS.
|
July 28, 1977 |
|
NARAYAN HOSIERY PVT LIMITED Vs. COMMISSIONER OF INCOME TAX
|
August 9, 1977 |
|
NARSINGRAO GANGARAM PIMPALE Vs. STATE OF MAHARASHTA
|
March 30, 1977 |
|
NATIONAL AND GRINDLAYS BANK LIMITED Vs. COMMISSIONER OF WEALTH TAX
|
July 12, 1977 |
|
NOOR MOHAMMAD SULTAN MOHAMMED Vs. DEVILAL CHUNILAL
|
December 2, 1977 |
|
OBIN SAMUEL WHEELER Vs. STATE OF MAHARASHTRA
|
March 25, 1977 |
|
ONKAR WAMAN KOLI Vs. STATE OF MAHARASHTRA
|
April 22, 1977 |
|
ORIENTAL PRODUCTS Vs. STATE OF MAHARASHTRA
|
March 28, 1977 |
|
P K PATIL Vs. J G KANGA
|
November 3, 1977 |
|
PAHLAJ C CHHAPROO Vs. JYOTI P CHHAPROO
|
April 25, 1977 |
|
PANDITRAO DAJI KULKARNI Vs. STATE OF MAHARASHTRA
|
October 5, 1977 |
|
PANDURANG RAMJI DOIPHODE Vs. DHONDIRAM RAMJI DOIPHODE
|
November 9, 1977 |
|
PAPER PRODUCTS LIMITED Vs. UNION OF INDIA
|
December 6, 1977 |
|
PARAMANAND JOSHI PROPRIETOR G P KNITTED INDUSTRIES Vs. T M SINGH
|
August 4, 1977 |
|
PARAMHANSA RAMKRISHNA MAUNIBABA Vs. TRIMBAK RAJARAM DESHMUKH
|
April 4, 1977 |
|
PHALTAN SUGAR WORKS LTD Vs. MANSINGRAO DHONDIRAM KADAM
|
September 1, 1977 |
|
PHIROZE H KUDIANAVALA Vs. COMMISSIONER OF INCOME TAX
|
November 15, 1977 |
|
PHOENIX MILLS LIMITED Vs. STATE OF MAHARASHTRA
|
December 2, 1977 |
|
POPATLAL MOTICHAND SHAH Vs. STATE OF MAHARASHTRA
|
August 12, 1977 |
|
PRABHAKAR RAMCHANDRA BHAVE Vs. STATE OF MAHARASHTRA AND OTHERS
|
February 16, 1977 |
|
PRABHAT THEATRES P LIMITED Vs. COMMISSIONER OF INCOME TAX
|
August 11, 1977 |
|
PRADEEP GINNING AND DEOKUMAR OIL MILLS Vs. MUNICIPAL COUNCIL
|
November 1, 1977 |
|
PRAGJI MULJI AND CO Vs. STATE OF MAHARASHTRA
|
March 24, 1977 |
|
PRALHAD NARAYAN NAFDE Vs. STATE OF MAHARASHTRA
|
June 29, 1977 |
|
PRAVIN R GEGLANI Vs. BEHARILAL BENIPRASAD PVT LTD
|
August 1, 1977 |
|
PROMOD YESHWANT CHAWAN Vs. SUNITA PROMOD CHAWAN
|
April 18, 1977 |
|
PUNAMCHAND SOBAJI OSWAL Vs. DATTATRAYA BHARAT DANDEKAR
|
July 19, 1977 |
|
PUNJAB BUSINESS AND SUPPLY CO PVT LTD Vs. STATE OF MAHARASHTRA
|
March 5, 1977 |
|
PUTLA RUSTOMJI MASMAN Vs. GUL MANI
|
January 21, 1977 |
|
R D PARANJPE Vs. RAM JETHMALANI
|
November 1, 1977 |
|
RAFIQ ABDUL REHMAN Vs. STATE OF MAHARASHTRA
|
September 20, 1977 |
|
RAJARAM BRINDAVAN UPADHYAYA Vs. RAMRAJ RAGHUNATH UPADHYAYA
|
July 1, 1977 |
|
RAJNIKANT RATILAL SHAH Vs. DECCAN FARMS & DISTILLERIES LTD. (IN LIQUIDATION) AND ANR.
|
September 1, 1977 |
|
RAJU MALLAN Vs. STATE OF MAHARASHTRA
|
September 14, 1977 |
|
RAM LAL GANPAT RAI Vs. COMMISSIONER OF INCOME TAX
|
June 24, 1977 |
|
RAMA HANRNANTU Vs. STATE OF MAHARASHTRA
|
July 28, 1977 |
|
RAMCHAND MANJUNATH PRABHU Vs. ATMARAM GOPAL GAIKWAD
|
July 14, 1977 |
|
RAMCHANDRA OIL MILLS Vs. COMMISSIONER OF SALES TAX BOMBAY
|
January 24, 1977 |
|
RAMCHANDRA VISHWANATH KARVE Vs. SAVITRIBAI
|
September 9, 1977 |
|
RAMDEO JAGDEO BHARADWAJ Vs. STATE OF MAHARASHTRA
|
August 30, 1977 |
|
RAMNATH AND CO Vs. UNION OF INDIA
|
July 19, 1977 |
|
RAMPRASAD CHHAGANLAL AAGRAWAL Vs. STATE OF MAHARASHTRA
|
August 23, 1977 |
|
RASHID HASSANMIYA KHANDESHI Vs. COMPETENT AUTHORITY
|
January 12, 1977 |
|
RATAN Vs. BISAN RAMCHANDRA PARDESHI
|
July 29, 1977 |
|
RATANLAL MANIKCHAND SHAH Vs. CHANBASAPPA SANGANBASAPPA CHINCHOLI
|
April 4, 1977 |
|
ROBERT THURSEB Vs. UNION OF INDIA
|
July 20, 1977 |
|
ROHA ASHTAMI CO OPERATIVE URBAN BANK LIMITED Vs. JUDGE CO OPERATIVE COURT ALIBAG
|
July 11, 1977 |
|
RUKHMINIBAI AMARSINGH THAKUR Vs. BHAIYAJI RAWJI BAPU WANKHEDE
|
July 27, 1977 |
|
RUKMINIBAI GURU RAJDHARBUWA MAHANUBHAVA SUKENKAR Vs. NANABUWA GURU UMABAI MAHANUBHAVA SUKENKAR
|
July 7, 1977 |
|
RUPCHAND DAGDURAM Vs. UNION OF INDIA
|
July 25, 1977 |
|
S B SANGLIKAR Vs. HARJIT SINGH BEDI
|
February 16, 1977 |
|
S K MANEKIA Vs. COMMISSIONER OF SALES TAX
|
February 18, 1977 |
|
S.V. LACHWANI Vs. KANCHANLAL C. PARIKH AND OTHERS
|
November 7, 1977 |
|
SADASHIO SAMBASHIO MUNGANTIWAR Vs. STATE OF MAHARASHTRA AND ANOTHER
|
July 12, 1977 |
|
SAKAL PAPERS PVT LIMITED Vs. COMMISSIONER OF INCOME TAX
|
November 9, 1977 |
|
SAMPAT CHIMAJI DIGE Vs. STATE OF MAHARASHTRA
|
March 22, 1977 |
|
SARASWATIBAI DATTATRAYA MANNUR Vs. DATTATRAYA BHIMRAO MANNUR
|
August 29, 1977 |
|
SARDAR AJITSINGH MATHARU Vs. SAIBABA CO OP HOUSING SOCIETY
|
August 12, 1977 |
|
SATIABAI ABDUL HUSAIN Vs. ALAUDDIN QURESHI
|
July 6, 1977 |
|
SENTINEL ROLLING SHUTTERS AND ENGINEERING CO PVT LTD Vs. COMMISSIONER OF SALES TAX
|
February 24, 1977 |
|
SHAH AMRUTLAL SHANTILAL SHAH FIRM Vs. MADHYAVARTI SAHAKARI HATAMAG VINKAR SINGH LTD
|
March 15, 1977 |
|
SHAIKH AYUB ISMAIL Vs. STATE OF MAHARASHTRA
|
August 20, 1977 |
|
SHAKUNTALABAI VASANTRAO KHATAVKAR Vs. EKNATH VISHNU AUNDHKAR
|
March 8, 1977 |
|
SHALIGRAM GANGARAM KHANDELWAL Vs. STATE OF MAHARASHTRA
|
January 11, 1977 |
|
SHAMRAO HARI GHORPADE Vs. SHAMRAO GUNDA BHATMARE
|
April 7, 1977 |
|
SHANKAR Vs. CHIEF CONSERVATOR OF FOREST, GOVT OF MAHARASHTRA, PUNE
|
January 12, 1977 |
|
SHANKAR DHONDIBA HAMBHEER Vs. JANABAI
|
January 10, 1977 |
|
SHANKAR SAMBHAJI TALEKAR Vs. STATE OF MAHARASHTRA
|
January 10, 1977 |
|
SHANKAR SANTIRAM VARUTE Vs. NANA SAKHARAM VARUTE
|
July 8, 1977 |
|
SHANTILAL AMBALAL MEHTA Vs. M.A. RANGASWAMY
|
April 22, 1977 |
|
SHANTILAL AMBALAL MEHTA Vs. M A RANGASWAMY
|
April 25, 1977 |
|
SHARAD Vs. VISHNU
|
April 4, 1977 |
|
SHARADCHANDRA CHANDRASHEKHAR SATBHAI Vs. INDUBAI SHARAD SATBHAI
|
August 25, 1977 |
|
SHEIKH MOHAMMAD SHAH MOHAMMAD Vs. DAULAT PUNJAJI MARATHE AND ANOTHER
|
July 25, 1977 |
|
SHESHRAO TOPAJI SHEP Vs. STATE OF MAHARASHTRA
|
September 9, 1977 |
|
SHIVAGONDA RAVAJI SANKPAL Vs. CHANDRAKANT DNYANU SUTAR
|
August 3, 1977 |
|
SHIVAJI RAMJI PATIL Vs. JALGAON FAL WA BHAJIPALA VIKRI KARNARI SAHAKARI MANDALI MARYADIT
|
November 23, 1977 |
|
SHIVMANIK DATTATRAYA SHIVANGIKAR Vs. LATUR MUNICIPAL COUNCIL
|
December 2, 1977 |
|
SHOLAPUR BAKAR KHATIK ASSOCIATION Vs. SHOLAPUR AGRICULTURAL PRODUCE MARKETING COMMITTEE
|
July 19, 1977 |
|
SHRIPATI PANDU KAMBALE Vs. BAHU GANPATI KAMBALE
|
October 14, 1977 |
|
SHRIPATRAO DAJISAHEB GHATGE Vs. STATE OF MAHARASHTRA
|
April 22, 1977 |
|
SHRIRAM Vs. THAKURDAS
|
April 21, 1977 |
|
SIDDHESHWAR DEOSTHAN COMMITEE Vs. MUNICIPAL CORPOATION OF CITY OF SOLAPUR
|
November 24, 1977 |
|
STATE OF MAHARASHTRA Vs. JETHALAL DEVSHI
|
November 24, 1977 |
|
STATE OF MAHARASHTRA Vs. MANSA MASNAILRAMA DEOKATE
|
December 2, 1977 |
|
STATE OF MAHARASHTRA Vs. RAM MURAT DUBE
|
April 15, 1977 |
|
STATE OF MAHARASHTRA Vs. BODYA RAMJI PATIL
|
April 12, 1977 |
|
STATE OF MAHARASHTRA Vs. UDAYRAM RUPRAM OZA
|
April 15, 1977 |
|
STATE OF MAHARASHTRA Vs. MUNSHIKUMAR ARORA
|
June 27, 1977 |
|
STATE OF MAHARASHTRA Vs. VISHWANANTH NAMDEO KOLGE
|
June 14, 1977 |
|
STATE OF MAHARASHTRA Vs. SHAMUSDDIN BANGADIWALA
|
June 14, 1977 |
|
STATE OF MAHARASHTRA Vs. GUNDA MONAPPA SHETTY
|
April 27, 1977 |
|
STATE OF MAHARASHTRA Vs. MANIK NARAYAN KENDRE
|
May 3, 1977 |
|
STATE OF MAHARASHTRA Vs. VILAS BHARAMU GAIKWAD
|
June 5, 1977 |
|
STATE OF MAHARASHTRA Vs. SHANKARLAL NATHMAL CHANDAK
|
July 11, 1977 |
|
STATE OF MAHARASHTRA Vs. JAGANNATH DEORAI
|
July 6, 1977 |
|
STATE OF MAHARASHTRA Vs. AHERBHAI ABDEALLY KHINKHADWALA
|
March 28, 1977 |
|
STATE OF MAHARASHTRA Vs. KEDARNATH ZUMBANLAL MALPANI
|
March 17, 1977 |
|
STATE OF MAHARASHTRA Vs. TILAKRAJ RAMSARAN THAPER
|
March 21, 1977 |
|
STATE OF MAHARASHTRA Vs. ASARAM MAHADU DWANGE
|
January 12, 1977 |
|
STATE OF MAHARASHTRA Vs. GOPAL CHUNIMAL PODAR
|
September 9, 1977 |
|
STATE OF MAHARASHTRA Vs. RAMPRAKASH
|
September 20, 1977 |
|
STATE OF MAHARASHTRA Vs. JANARDAN RAMCHANDRA NRAWANKAR
|
October 19, 1977 |
|
STATE OF MAHARASHTRA Vs. BRAMHADOTTA RAMDAS SHARMA
|
October 13, 1977 |
|
STATE OF MAHARASHTRA Vs. SHANKAR NAVASU
|
October 6, 1977 |
|
STATE OF MAHARASHTRA Vs. SEVANTILAL JASANGLAL SHAH
|
October 6, 1977 |
|
STATE OF MAHARASHTRA Vs. C U PADIA
|
October 7, 1977 |
|
STATE OF MAHARASHTRA Vs. KALABAI
|
October 20, 1977 |
|
STATE OF MAHARASHTRA Vs. BABURAO TUKARAM SANGAONKAR
|
October 29, 1977 |
|
STATE OF MAHARASHTRA Vs. GHANSHAMDAS PAPALAL LADDA
|
October 20, 1977 |
|
STATE OF MAHARASHTRA Vs. A MAMOO MOHIDDIN MALBARI
|
November 17, 1977 |
|
STATE OF MAHARASHTRA Vs. ABID HUSEN SAHIB HUSEN
|
August 22, 1977 |
|
STATE OF MAHARASHTRA Vs. RAGHUNATH RAJARAM PATIL
|
August 19, 1977 |
|
STATE OF MAHARASHTRA Vs. MOHANLAL HANUMANDAS VAISHNAWA
|
August 11, 1977 |
|
STATE OF MAHARASHTRA Vs. KESHAV BHAURAO MULIK
|
September 1, 1977 |
|
STATE OF MAHARASHTRA Vs. LAXMICHAND VARHOMAL CHUGANI
|
August 31, 1977 |
|
STATE OF MAHARASHTRA Vs. DHARAMVIR BHAGWANDAS KUNDRA
|
August 31, 1977 |
|
STATE OF MAHARASHTRA Vs. JESSU DOSA
|
August 29, 1977 |
|
STATE OF MAHARASHTRA Vs. MOHANLALHANUMADAS VAISHNAWA
|
August 1, 1977 |
|
STATE OF MAHARASHTRA Vs. TRILOKCHAND BHIVRAJ JAIN
|
August 4, 1977 |
|
STATE OF MAHARASHTRA Vs. HORMUSJI DINSHAW DAVIERWALA
|
June 14, 1977 |
|
STATE OF MAHARASHTRA Vs. CZECHOSLOVAK AIRLINES
|
September 23, 1977 |
|
STATE OF MAHARASHTRA Vs. INDIA ELECTRIC CORPORATION
|
December 5, 1977 |
|
STATE OF MAHARASHTRA Vs. VJSHWANATH NAMDEO KOLGE
|
June 14, 1977 |
|
STATE OF MAHARASHTRA Vs. JAYANTILAL KALIDAS MEHTA
|
December 2, 1977 |
|
STATE OF MAHARASHTRA Vs. MORARJI HIRJI MARU
|
April 6, 1977 |
|
STATE OF MAHARASHTRA Vs. ZUMBERLAL MOHANLAL KARWA AND ANOTHER
|
June 14, 1977 |
|
STATE OF MAHARASHTRA Vs. TRIKAMJI GOVINDJI JANI
|
June 24, 1977 |
|
STATE OF MAHARASHTRA Vs. DEORAO RAMARAO SHANBBAG
|
August 22, 1977 |
|
STATE OF MAHARASHTRA Vs. RAMKRUSHNA TANIRAM BHAVSAR
|
October 14, 1977 |
|
STATE OF MAHARASHTRA Vs. ATMARAM KRISHNARAO YADAV AND THREE OTHERS
|
July 29, 1977 |
|
STATE OF MAHARASHTRA Vs. SHANTI PRASAD JAIN
|
September 29, 1977 |
|
STATE OF MAHARASHTRA Vs. SUBHASH RAMKRISHNA UDDAPPI
|
November 14, 1977 |
|
STATE OF MAHARASHTRA Vs. LILABAI W/O GULABRAO DESHMUKH
|
October 15, 1977 |
|
STATE OF MAHARASHTRA Vs. HIRALAL SHANKARLAL GUJAR
|
June 15, 1977 |
|
STATE OF MAHARASHTRA Vs. RATANSINGH @ RATANLAL MANI SINGH AND OTHERS
|
August 5, 1977 |
|
STATE OF MAHARASHTRA Vs. REGISTRAR OF COMPANIES BOMBAY AND ANOTHER
|
October 17, 1977 |
|
STATE OF MAHARASHTRA Vs. LAXMI NARSIMHAM
|
August 3, 1977 |
|
STATEOF MAHARASHTRA Vs. HASHMUKHRAI RULCHAND
|
August 31, 1977 |
|
SUNITA PURSHOTTAM TARKAR Vs. VINCENT PAUL SUARES
|
July 29, 1977 |
|
SURYAJI RAMCHANDRA DESAI Vs. STATE OF MAHARASHTRA
|
July 12, 1977 |
|
T B MENON Vs. D K KHODE
|
January 12, 1977 |
|
TRIMBAK BHIKAJI PATIL Vs. PUNDLIK KRISHNAJI
|
August 10, 1977 |
|
UNION SALES CORPORATION Vs. STATE OF MAHARASHTRA
|
March 22, 1977 |
|
UNITED WESTERN BANK LTD Vs. STATE OF MAHARASTRA
|
September 9, 1977 |
|
UTTAM RAJARAM BHIL Vs. STATE OF MAHARASHTRA
|
February 7, 1977 |
|
V N BANDEKAR Vs. JANARDAN G THALY AND CO
|
June 21, 1977 |
|
VASANTIBAI SHANTARAM PATIL Vs. SHANTARAM DEVU PATIL
|
August 11, 1977 |
|
VASSANJI SONS AND COMPANY PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
|
November 9, 1977 |
|
VENKATESHWAR WASTE COTTON SPINNNING MILL Vs. SHOLAPUR MUNICIPAL CORPORATION
|
January 20, 1977 |
|
VIKRAM YESHWANTA Vs. EKNATH TRIMBAK GADEKAR
|
March 23, 1977 |
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VIMLABAI DIGAMBAR GARE Vs. VISHWANATH NARHARI MALWADKAR
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August 28, 1977 |
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VINAYAK Vs. SYED GULAM HUSSAIN
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October 18, 1977 |
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VISHNUPANT ALIA DHONDUPANT Vs. KESHAVRAO WAMANRAO
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November 24, 1977 |
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VISTARI NARAYAN SHEBE Vs. STATE OF MAHARASHTRA
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September 7, 1977 |
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VITHAL BABAJI PAUL Vs. BHOLANATH S. NAVALKAR SINCE DECEASED BY HIS HEIRS SHRINATH S. NAVALKAR AND OTHERS
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November 30, 1977 |
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VITHAL RAO MADHAORAO WALKE Vs. GULABRAO BALIRAMJI BARAI AND ANOTHER
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August 25, 1977 |
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VITHAL RUKHMINI SANSTHAN AMRAVATI Vs. CHAKKILAL BHAGWANDAS
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October 19, 1977 |
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VITHALDAS JAYAWANT Vs. COMMISSIONER OF INCOME TAX
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October 5, 1977 |
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YADUNATHSING GENDASINGH RATHOR Vs. TIRORA MUNICIPAL COUNCIL AND OTHERS
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April 1, 1977 |
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YEOTMAL DISTRICT CENTRAL CO-OPERATIVE BANK LTD , YEOTMAL Vs. RAMCHANDRA WAMANRAO DESHPANDE
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April 7, 1977 |