REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
A Vs. B	April 12, 1976
A DEVALAIA DE SHRI DEUS SIDESWOR AND ITS AFFILIATE TEMPLES OF SURLA Vs. BABLO DADU GADI	April 28, 1976
A K ROY Vs. S M THAKKAR	June 30, 1976
ABDUL RAHIM KHAN Vs. UNION OF INDIA	July 16, 1976
ADI C P WADIA Vs. SPECIAL LAND ACQUISITION OFFICER	December 14, 1976
ADVANI OERLIKON PVT LIMITED Vs. COMMISSIONER OF INCOME TAX	September 21, 1976
ALKA VINAYAK PENDSE Vs. K V KIRPEKAR	March 2, 1976
AMINCHAND PYARELAL Vs. UNION OF INDIA	April 2, 1976
ANANDA D PATIL Vs. STATE OF MAHARASHTRA	September 29, 1976
ANANDRAO DINKARRAO SHINDE Vs. P G PATIL	January 23, 1976
ANANT BALKRISHNA NAIK Vs. GOVIND DATTA GAUNDALKAR	January 31, 1976
ASMITA DHRUVA DHARASKAR Vs. CITY OF NAGPUR CORPN., NAGPUR	February 23, 1976
ASSOCIATED BOMBAY CINEMA PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX	July 23, 1976
AZIENDE COLORI NAZIONALI AFFINI ITALY Vs. COMMISSIONER OF INCOME TAX	November 11, 1976
B. MEHTA AND CO. Vs. PURANMAL BUBNA AND ORS.	December 22, 1976
BABASAHEB DNYANU PATIL Vs. SRIPATRAO SHANKARRAO BONDRE	April 9, 1976
BABULAL AND SONS Vs. ASSISTANT COMMISSIONER OF SALES TAX NAGPUR	November 17, 1976
BABURAO DAGDU MONDHE Vs. STATE OF MAHARASHTRA	September 23, 1976
BABURAOJI PANDURANG ROKADE AND BROS Vs. EMPLOYEES OF BABURAOJI PANDURANG ROKADE AND BROS	April 23, 1976
BAI FATUBAI FIDAALI LALA Vs. YUSUFALLY ESMAILJEE NAGREE	February 3, 1976
BAJIRAO BALIRAM MALI Vs. STATE OF MAHARASHTRA	September 3, 1976
BALAKRISHNA Vs. NAGNATH ARJUNA KAVLEE	February 12, 1976
BALIRAMGANPAT GAIKWAD Vs. KATANSINGH LALSINGH PATIL	December 14, 1976
BALKRISHNA CHANDRAKANT SAWANT Vs. STATE OF MAHARASHTRA	July 5, 1976
BALKRISHNA RAGHUNATH GHARAT Vs. SADASHIV HIRU GHARAT	December 21, 1976
BALPRASAD KAMBA KRISHNA DUBEY Vs. HEAD MASTER MARWADI VIDYALAYA HIGH SCHOOL BOMBAY	January 8, 1976
BANSILAL DULICHAND RATHI Vs. STATE OF MAHARASHTRA	September 9, 1976
BHADURKHAN AMIRKHAN Vs. STATE OF MAHARASHTRA	September 24, 1976
BHAGIRATIBAI REDDY Vs. STATE OF MAHARASHTRA	November 4, 1976
BHALCHANDRA GANGADHAR GHATE Vs. PRALHAD SADUJI RAGHUTE	August 18, 1976
BHASKAR DIGAMBAR CHOUDHARY Vs. BHAGWAN VISHWANATH FADNIS	February 11, 1976
BHAURO ANTUJI BHOYAR Vs. KESHAORAO RAJARAM DANGORE	January 27, 1976
BHIKULAL R SONI Vs. STATE OF MAHARASHTRA	August 5, 1976
BHIMASHANKAR AND OTHERS Vs. STATE OF MAHARASHTRA	August 16, 1976
BHIMSI H NISAR Vs. CHANDRRAKANT RAMCHAND ZAVERI	August 31, 1976
BHIVA HARIBA KASHIRSAGAR Vs. STATE OF MAHARASHTRA	March 12, 1976
BHURMAL KAPURCHAUD AND CO Vs. PREMIER MACHINE TOOLS CO	September 30, 1976
BINOD RAO Vs. MINOCHER RUSTOM MASANI	February 10, 1976
BOEHRINGER KNOLL LTD. Vs. EMPLOYEES' STATE INSURANCE CORPORATION	November 29, 1976
CADBURY FRY INDIA LTD Vs. UNION OF INDIA	July 12, 1976
CAJITAN A DSOUZA Vs. STATE OF MAHARASHTRA	August 20, 1976
CAJITAN A. D'SOUZA Vs. STATE	August 19, 1976
CENTRAL BANK OF INDIA Vs. MCKENZIES LTD	January 13, 1976
CEPT Vs. TATA IRON AND STEEL COMPANY LIMITED	November 10, 1976
CHAMPALAL SUMERMAL KHIMAVAT Vs. RUPCHAND S JAIN	June 16, 1976
CHANDRABHAN GANPATRAO TALE Vs. STATE OF MAHARASHTRA	September 30, 1976
CHANDRAKANT SAKHARAM KARKHANIS Vs. STATE OF MAHARASHTRA	April 14, 1976
CHANGDEO KISAN JADHAV Vs. CHINDYA JAIN	January 5, 1976
CHEMAUX PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX	July 15, 1976
CHINTAMAN SHRIDHAR JOGLEKAR Vs. STATE OF MAHARASHTRA	June 24, 1976
COMMERCIAL ART ENGRAVERS PVT LTD Vs. INDIAN AND EASTERN NEWSPAPERS SOCIETY	August 4, 1976
COMMISSIONER OF INCOME TAX Vs. BHARAT BIJLEE LIMITED	July 28, 1976
COMMISSIONER OF INCOME TAX Vs. GEOFFREY MANNERS AND COMPANY LIMITED	July 28, 1976
COMMISSIONER OF INCOME TAX Vs. ZENITH STEEL PIPES LIMITED	July 30, 1976
COMMISSIONER OF INCOME TAX Vs. SHINDORE H N	August 6, 1976
COMMISSIONER OF INCOME TAX Vs. CENTURY SPG AND MFG COMPANY LIMITED	August 10, 1976
COMMISSIONER OF INCOME TAX Vs. CENTURY SPG AND MFG COMPANY LIMITED	August 11, 1976
COMMISSIONER OF INCOME TAX Vs. CHAPHEKAR V R	August 12, 1976
COMMISSIONER OF INCOME TAX Vs. INDIAN CARD CLOTHING CO PVT LIMITED	July 12, 1976
COMMISSIONER OF INCOME TAX Vs. BHAGWANDAS S MALVI	July 13, 1976
COMMISSIONER OF INCOME TAX Vs. MENORA HOSIERY WORKS PVT LIMITED	July 14, 1976
COMMISSIONER OF INCOME TAX Vs. CRAWFORD BAYLEY AND CO	July 14, 1976
COMMISSIONER OF INCOME TAX Vs. NARAINDAS DWARKADAS	July 16, 1976
COMMISSIONER OF INCOME TAX Vs. OTIS ELEVATOR CO INDIA LIMITED	July 26, 1976
COMMISSIONER OF INCOME TAX Vs. GEOFFREY MANNERS AND COMPANY LIMITED	July 29, 1976
COMMISSIONER OF INCOME TAX Vs. GOLDEN TOBACCO COMPANY LIMITED	July 29, 1976
COMMISSIONER OF INCOME TAX Vs. MARRIOR INDIA LIMITED	July 29, 1976
COMMISSIONER OF INCOME TAX Vs. HINDUSTAN SUGAR MILLS LIMITED	July 29, 1976
COMMISSIONER OF INCOME TAX Vs. FORBES FORBES CAMPBELL AND COMPANY LIMITED	July 30, 1976
COMMISSIONER OF INCOME TAX Vs. INDIAN SMELTING AND REFINING COMPANY LIMITED	June 18, 1976
COMMISSIONER OF INCOME TAX Vs. INDIA UNITED MILLS LIMITED	July 1, 1976
COMMISSIONER OF INCOME TAX Vs. DIVEKAR CHARITY TRUST TRUSTEES OF DR	July 7, 1976
COMMISSIONER OF INCOME TAX Vs. DAULATRAN NAYAR	July 7, 1976
COMMISSIONER OF INCOME TAX Vs. NEW LIFE CONSTRUCTION CO	July 12, 1976
COMMISSIONER OF INCOME TAX Vs. TURNER D M	January 12, 1976
COMMISSIONER OF INCOME TAX Vs. BENNETT COLEMAN AND COMPANY LIMITED	November 5, 1976
COMMISSIONER OF INCOME TAX Vs. SUMMERSGILL F LATE	November 11, 1976
COMMISSIONER OF INCOME TAX Vs. J B ADVANI OERLIKON ELECTRODES PVT LIMITED	November 11, 1976
COMMISSIONER OF INCOME TAX Vs. RATILAL TARACHAND MEHTA	November 12, 1976
COMMISSIONER OF INCOME TAX Vs. SHIVLAL DESAI AND SONS	November 12, 1976
COMMISSIONER OF INCOME TAX Vs. ESTATE AND FINANCE LIMITED	November 16, 1976
COMMISSIONER OF INCOME TAX Vs. TATA ENGINEERING AND LOCOMOTIVE COMPANY LIMITED	November 16, 1976
COMMISSIONER OF INCOME TAX Vs. DOLWANI T C	November 22, 1976
COMMISSIONER OF INCOME TAX Vs. FAIRDEAL CORPORATION PVT LIMITED	November 23, 1976
COMMISSIONER OF INCOME TAX Vs. CHANDANMAL KASTURCHAND	November 30, 1976
COMMISSIONER OF INCOME TAX Vs. INVESTA INDUSTRIAL CORPORATION LIMITED	December 17, 1976
COMMISSIONER OF INCOME TAX Vs. TOLARAM JALAN	December 16, 1976
COMMISSIONER OF INCOME TAX Vs. KISHINCHAND CHELLARAM	November 30, 1976
COMMISSIONER OF INCOME TAX Vs. DEVKARAN NANJEE INSURANCE COMPANY LIMITED	December 1, 1976
COMMISSIONER OF INCOME TAX Vs. MALTIDA FERREIRA SMT	December 7, 1976
COMMISSIONER OF INCOME TAX Vs. BASHIRKHAN ISMAILKHAN	December 7, 1976
COMMISSIONER OF INCOME TAX Vs. GILBERT AND BARKER MANUFACTURING CO USA	December 8, 1976
COMMISSIONER OF INCOME TAX BOMBAY CITY I Vs. BAYER AGROCHEM LIMITED	November 10, 1976
COMMISSIONER OF INCOME TAX BOMBAY CITY I Vs. D M TURNER	November 12, 1976
COMMISSIONER OF INCOME TAX, BOMBAY CITY-I Vs. BOMBAY SUBURBAN ELECTRIC SUPPLY CO. PVT., LTD.	March 15, 1976
COMMISSIONER OF INCOME-TAX Vs. D V JOSHI	July 15, 1976
COMMISSIONER OF INCOME-TAX BOMBAY Vs. DOSSIBAI N B JEEJEEBHAI BOMBAY	July 5, 1976
COMMISSIONER OF INCOME-TAX BOMBAY CITY III BOMBAY Vs. DHARAMDAS HARGOVINDAS BOMBAY	July 2, 1976
COMMISSIONER OF INCOME-TAX BOMBAY CITY-II BOMBAY Vs. AMRITLAL DAYABHAI	July 12, 1976
COMMISSIONER OF INCOME-TAX BOMBAY CITY-VIII Vs. HANSA DYEING AND PRINTING WORKS BOMBAY	June 22, 1976
COMMISSIONER OF SALES TAX Vs. KOLHAPUR ELECTRIC SUPPLY CO	March 5, 1976
COMMISSIONER OF SALES TAX Vs. BOMBAY TRADERS	March 3, 1976
COMMISSIONER OF SALES TAX Vs. P AMBALAL AND CO	March 4, 1976
COMMISSIONER OF SALES TAX Vs. KAMANI ENGINEERING CORPORATION LIMITED	March 2, 1976
COMMISSIONER OF SALES TAX Vs. PUNJAB BAKERY	January 6, 1976
COMMISSIONER OF SALES TAX Vs. WEST INDIA CHEMICALS AND LTD	January 6, 1976
COMMISSIONER OF SALES TAX Vs. MOTOR MACHINERY	January 6, 1976
COMMISSIONER OF SALES TAX Vs. SHAH AND SANGHAVI	January 6, 1976
COMMISSIONER OF SALES TAX Vs. RAMDAS LAXMIDAS	January 23, 1976
COMMISSIONER OF SALES TAX Vs. METAL DISTRIBUTORS LTD	January 30, 1976
COMMISSIONER OF SALES TAX Vs. TIRATHRAM KASHMIRILAL INDIA PVT LTD	February 2, 1976
COMMISSIONER OF SALES TAX Vs. UNIVERSAL FLUSH DOOR MFG CO	February 3, 1976
COMMISSIONER OF SALES TAX Vs. PUROHITS HOTEL	January 27, 1976
COMMISSIONER OF SALES TAX Vs. SATHE BISCUITS AND CHOCOLATE CO LTD	February 12, 1976
COMMISSIONER OF SALES TAX Vs. JAI HIND OIL MILLS CO	February 12, 1976
COMMISSIONER OF SALES TAX Vs. A 1 ENGINEERING CO	February 12, 1976
COMMISSIONER OF SALES TAX Vs. MODERN MERCANTILE WORKS	February 16, 1976
COMMISSIONER OF SALES TAX Vs. M A HOOSEIN AND BROS	February 16, 1976
COMMISSIONER OF SALES TAX Vs. A-1 ENGINEERING COMPANY	February 17, 1976
COMMISSIONER OF SALES TAX Vs. TEJCO INDUSTRIES	February 5, 1976
COMMISSIONER OF SALES TAX Vs. ECONOMIC TRADERS	February 20, 1976
COMMISSIONER OF SALES TAX Vs. GODREJ-BOYCE MFG CO P LTD	February 24, 1976
COMMISSIONER OF SALES TAX Vs. GODREJ SOAPS PVT LTD	February 24, 1976
COMMISSIONER OF SALES TAX Vs. CADBURY FRY INDIA PVT LTD	February 24, 1976
COMMISSIONER OF SALES TAX Vs. BHARAT PULVERISING MILLS PVT LTD	February 24, 1976
COMMISSIONER OF SALES TAX Vs. BHARAT PULVERISING MILLS PVT LTD	February 23, 1976
COMMISSIONER OF SALES TAX Vs. PARAMOUNT INDUSTRIAL STORES	February 26, 1976
COMMISSIONER OF SALES TAX Vs. MOTIRAM GANGASA AND CO	February 26, 1976
COMMISSIONER OF SALES TAX Vs. MANGHARAM AND CO	March 1, 1976
COMMISSIONER OF SALES TAX Vs. KUTUBALI NOORJIBHAI AND CO	March 1, 1976
COMMISSIONER OF SALES TAX Vs. SAINATH AND CO	March 1, 1976
COMMISSIONER OF SALES TAX MAHARASHTRA STATE Vs. P G SHAH AND CO	February 19, 1976
COMMISSIONER OF SALES-TAX Vs. NAGJI ACHALDAS	February 13, 1976
COMMISSIONER OF WEALTH TAX Vs. KESHARDEO S MORARKA	July 21, 1976
COMMISSIONER OF WEALTH TAX Vs. BHALCHAMORA D JOKHAKAR	August 6, 1976
COMMR OF INC TAX CENTRAL BOMBAY Vs. UNITED GENERAL TRUST PRIVATE LIMITED	November 30, 1976
CONSOLIDATED CROP PROTECTION PVT LTD Vs. V HEMA CHANDRA RAO	February 6, 1976
CORPORATION OF CITY OF NAGPUR Vs. G S NARAYAN AYYAR	September 17, 1976
CORPORATION OF THE CITY Vs. GOPAL SHASTRI NARAYAN AYYAR	September 17, 1976
D N KOHLI COLLECTOR OF CENTRAL EXCISE BOMBAY Vs. KRISHNA SILICATE AND GLASS WORKS	February 19, 1976
D S VENKATRAMAN Vs. GUJARAT INDUSTRIES PVT LTD	March 4, 1976
DADA S O ANANDA Vs. GANGUBAI	July 21, 1976
DASHRATH RAMCHANDRA KHAIRNAR Vs. PANDU CHILA KHAIRNAR	September 3, 1976
DATTA S O BABA CHAVAN Vs. STATE OF MAHARASHTRA	September 16, 1976
DATTATRAYA DEVIDAS DIDOLKAR Vs. VICE CHANCELLOR NAGPUR UNIVERSITY NAGPUR	February 18, 1976
DATTATRAYA MAHADEO VIRNODKAR Vs. SHRIPAD HARI WALKE	February 3, 1976
DATTU RAMA KADAM Vs. STATE OF MAHARASHTRA	December 23, 1976
DAVID BENJAMIN TRIBHAWAN Vs. STATE OF MAHARASHTRA	January 9, 1976
DECCAN FARMS AND DISTILLERIES LTD Vs. VELABAI LAXMIDAS BHANJI	September 8, 1976
DEORAO MAHADEO NARAD Vs. STATE OF MAHARASHTRA	January 15, 1976
DHANANJAYA Vs. GAJRA	November 18, 1976
DHANJI LALJI Vs. COMMISSIONER OF INCOME TAX	July 20, 1976
DHANRAI KACHRULAL MALPANI Vs. STATE OF MAHARASHTRA	September 30, 1976
DHRANGADHRA CHEMICAL WORKS LIMITED Vs. COMMISSIONER OF INCOME TAX	July 5, 1976
DUGAL G S AND CO PVT LIMITED Vs. COMMISSIONER OF INCOME TAX	August 5, 1976
DUKE AND SONS LTD Vs. SUPERINTENDENT OF C EX	October 11, 1976
DWARKANATH HANSDAS KHAPARDE Vs. VITHAL TULSIRAM RAMTEKE	September 8, 1976
DWARKANATH RAMCHANDRA ANGACHEKAR- ACCUSEDS Vs. STATE OF MAHARASHTRA	July 31, 1976
EBRAHIM YUSUF LAMBE Vs. ABDUL RAZAK ABDUL RAHIMAN MULLA	February 27, 1976
EMPLOYERS IN RELATION TO MANAGEMENT OF TIMBLO PVT LTD , MARGAO Vs. N K VANI	March 5, 1976
ERRAYA ELAYYA KATKAM Vs. VAIDYA N R ADIGOPPUL	February 10, 1976
EUFEMIO TEOTONIO ALMEIDA Vs. COMMISSIONER OF SALES TAX	April 19, 1976
EXTRUSION PROCESSES PVT. LTD Vs. KASHIBHAI S. PATEL	February 26, 1976
FARUK YUSUF KANDAWALA Vs. P.G. GAWAI	March 8, 1976
FORBES FORBES CAMPBELL AND CO. LTD. Vs. M.G. CHITALE	September 20, 1976
G CLARIDGE AND COMPANY LTD Vs. NAV BHARAT INVESTMENTS LTD	February 27, 1976
G M ROSHAN Vs. GANGADHAR CHATURBHUJ	April 19, 1976
G S DUGAL AND CO PVT LTD Vs. COMMISSIONER OF INCOME-TAX	August 5, 1976
G VIND VISHWANATH UTTARWAR Vs. SANGAYAPPAMAHALINGAPPA JANGAM	December 21, 1976
GANESH SHANKAR KULKARNI Vs. JANAKIBAI KRISHNAJI KULKARNI	September 1, 1976
GANGADHAR RAMESHWAR TELANG Vs. ANNA BHIMA GHUGARE	September 9, 1976
GANGAL V H ITO Vs. CABLES AND WIRELESS LIMITED	March 22, 1976
GANPAT Vs. MOTILAL CHAMPALAL LUNAWAT	November 26, 1976
GHATGE AND PATIL TRANSPORT LTD Vs. MADHUSUDAN RAMKUMAR	November 16, 1976
GLEITLAGER (INDIA) PRIVATE LTD Vs. KILLICK NIXON LTD	July 15, 1976
GODAVARI SAHAKARI VAHATUK SANSTHA NIYAMIT NANDED Vs. DENA BANK	June 15, 1976
GODAVARI SUGAR MILLS LIMITED Vs. COMMISSIONER OF INCOME TAX	July 16, 1976
GONSALO DE FILOMENA LUIS Vs. INACIO PIEDADE HILDEBERTE FERNANDES	April 26, 1976
GOPAL RAMDAS NAYAR Vs. STATE OF MAHARASHTRA	January 20, 1976
GOPI NAIK Vs. SOMNATH SINAI PRIOLKAR	December 21, 1976
GOVERNMENT PLEADER Vs. GROUNDNUT EXTRACTION EXPORT DEVELOPMENT ASSOCIATION	September 24, 1976
GOVINDRAO ATMARAMJI WARJURKAR Vs. STATE OF MAHARASHTRA	June 29, 1976
GOVINDRAO RANOJI MUSALE Vs. SOU ANANDIBAI	March 24, 1976
GROUNDNUT EXTRACTIONS EXPORT DEVELOPMENT ASSOCIATION Vs. STATE BANK OF INDIA	October 6, 1976
GULABRAO ANANDRAO MAHURE Vs. STATE OF MAHARASHTRA	October 1, 1976
GULABRAO BABLAJI UJJAINKAR Vs. STATE OF MAHARASHTRA	March 5, 1976
GULAM DASTAGIRUSIF SHEKH Vs. D B BHAPPU ASSTT COLLECTOR	December 14, 1976
GULAM MOHAMED YUNUS Vs. LALCHAND CHELARAM	February 27, 1976
HANMANTA LAXMAN THORAT Vs. DHONDAVVABAI HANMANTA THORAT	September 30, 1976
HARIBAI Vs. BABA ANNA	July 6, 1976
HARINAGAR SUGAR MILLS LIMITED Vs. COMMISSIONER OF INCOME TAX	July 12, 1976
HARIRAM BALIRAM PANDE Vs. STATE OF MAHARASHTRA - COMPLAINANT-OPPONENT	June 16, 1976
HARISHCHANDRA NARSINGRAO DESHMUKH Vs. STATE OF MAHARASHTRA	November 4, 1976
HARNABAI ANANDRAO SOMVANSHI Vs. STATE OF MAHARASHTRA	September 30, 1976
HINDUSTAN ANTIBIOTICS LTD Vs. RAMDAS TRIMBAK DESHMUKH	August 4, 1976
HINDUSTAN PETROLEUM CORPORATION LTD Vs. STATE OF MAHARASHTRA	January 22, 1976
HIRALAL DAGDULAL KABRA Vs. STATE OF MAHARASHTRA	August 30, 1976
HIRANAND ASSUMAL Vs. MOHANDAS VISHINDAS CHAINANI	April 26, 1976
HYDERKHAN LALKHAN Vs. STATE OF MAHARASHTRA	February 25, 1976
INDUMATI N HIRVE Vs. ARUN LAXMAN SAMANT	July 13, 1976
INTERNATIONAL TRACTOR CO OF INDIA LTD Vs. UNION OF INDIA	June 28, 1976
IQBALNATH PREMNATH ANAND Vs. RAMESHWARNATH PREMNATH ANAND	January 21, 1976
ISHWARDAS S O BHAKTUMAL Vs. STATE OF MAHARASHTRA	July 8, 1976
J.E. BILIMORIA AND SONS, NAGPUR Vs. CORPORATION OF CITY OF NAGPUR	December 23, 1976
JAGANNATH MAROTRAO GAVANDE Vs. STATE OF MAHARASHTRA	March 12, 1976
JAGANNATH YESHWANT BADADE Vs. KAZI JANIMIYA MAINODDIN PATEL	June 14, 1976
JAMNADAS DEVSIBHAI BHATE Vs. COMMISSIONER NAGPUR DIVISION NAGPUR	March 2, 1976
JAWAHARLAL JAMNADAS RATHI AND OTHERS Vs. STATE OF MAHARASHTRA	August 4, 1976
JAYANT FIBRE CONTAINERS PVT LTD Vs. A V VENKATESWARAN JT SECRETARY	February 23, 1976
JAYANTI SHIPPING CO LTD , Vs. BERNADITA PEREIRA	February 23, 1976
JOHN FRANCISCO D CUNHA Vs. SHANTABAI PARSHEKAR	January 28, 1976
K MALLAYA LACHMAYYA CORPORATION Vs. PRBHAKARRAO MAROTRAO DHOTE	January 27, 1976
KAILASCHAND KHUSALCHAND BAKLIWAL Vs. STATE OF MAHARASHTRA	April 23, 1976
KAILASH NATH LAHIRI Vs. SHANTILAL KHUSHALDAS AND BROS PVT LTD	December 13, 1976
KALAVATI T. SANGHVI Vs. HABIB KHAN YUSUF KHAN	April 8, 1976
KALPANA DRESSES Vs. EMPLOYEES' STATE INSURANCE CORPORATION	April 6, 1976
KAMAL CHINTAMAN MITHARI Vs. GANPATRAO RAMCHANDRA POWAR	April 28, 1976
KAMALABAI Vs. STATE OF MAHARASHTRA	August 19, 1976
KAMARBAI Vs. BADRINARAYAN	July 27, 1976
KAMGAR SABHA Vs. HACL INJECTIONS LTD	January 29, 1976
KAMLAPRASAD KESHAOPRASAD AWASTHI AND ANOTHER Vs. BAYAJABAI SITARAM AND OTHERS	November 22, 1976
KANIRAM JAGANNATH LOKHANDE Vs. STATE OF MAHARASHTRA	September 28, 1976
KANIS-FATMS Vs. MOHD HABIB	January 23, 1976
KANSHIRAM SURINDER KUMAR Vs. THAKURDAS DEOMAL ROHIRA	March 4, 1976
KANTILAL K SHAH Vs. NARAYAN H BHUREWAR	April 6, 1976
KASHINATH R ZAVAR Vs. JIVANRAM BHAGWANDAS	January 23, 1976
KESHAVJI RAISEE Vs. V M PATIL	August 17, 1976
KEWAL MEHRA Vs. PRITA K SHABJI	September 22, 1976
KHANDELWAL UDYOG LTD Vs. STATE OF MAHARASTRA	August 13, 1976
KHURSHID KHAN AMIN KHAN Vs. HUSNABANU	January 5, 1976
KISAN BABAN RAUT Vs. COLLECTOR AKOLA	August 26, 1976
KISAN KAHI PATIL Vs. STATE OF MAHARASHTRA	September 28, 1976
KRISHNA PARASHARAM KAREKAR Vs. STATE	July 21, 1976
KRISHNAJI MAHADEO BAPAT Vs. WAMANRAO BALWANTRAO SHINDE	October 6, 1976
KUNDLIK TUKARAM FATANGALE Vs. STATE OF MAHARASHTRA	September 3, 1976
KUSUM DAVID KHARAT Vs. STATE OF MAHARASHTRA	February 10, 1976
KUSUMLATABEN D. KAMANI Vs. PRAFULCHANDRA NARBHERAM KAMANI	April 8, 1976
LAXMAN BHIKAJI PAVAR Vs. BAHIKMKHAN BALEKHAN DALWAI	January 19, 1976
LAXMAN DATTATRAYA MORE Vs. MANOHAR NAMDEO KONDE	December 1, 1976
LAXMAN DATTRAYA MORE Vs. MANOHAR NAMDEO KONDE	February 1, 1976
LAXMAN MAHADAPPA Vs. IRWANTA GUNDU	August 5, 1976
LAXMI OIL MILLS Vs. SALES TAX OFFICER, WARDHA AND ANOTHER	January 7, 1976
LAXMIBAI HARESHWAR JOSHI Vs. STATE OF MAHARASHTRA	March 26, 1976
LAXMIBAI SADASHIV Vs. GANESH SHANKAR DATE	April 8, 1976
LETICIA MARTINS Vs. MACKINNON MACKENZIE AND CO PVT LTD	March 8, 1976
LIFE INSURANCE CORPORATION OF INDIA Vs. DINANATH MAHADEO TEMBHEKAR	February 11, 1976
LIFE INSURANCE CORPORATION OF INDIA AND S L JAIN Vs. OFFICIAL LIQUIDATOR HIGH COURT	July 26, 1976
MADHAVRAO ANANDRAO Vs. STATE OF MAHARASHTRA	November 18, 1976
MADHUKAR JAIRAM NASIKKAR Vs. STATE OF MAHARASHTRA	November 17, 1976
MADHUSUDAN MOHANLAL SHRIVASTVA Vs. STATE OF MAHARASHTRA	August 17, 1976
MAHARASHTRA STATE ROAD TRANSPORT CORPORATION Vs. RAOJI HARI LAD	April 23, 1976
MANIK MALLAPPA KARALE Vs. KISAN NAGURAO PATIL	March 17, 1976
MANIKRAO YADAVRAO NIRMAL Vs. STATE OF MAHARASHTRA	October 12, 1976
MANIKS DHODIBA KANDRE Vs. STATE OF MAHARASHTRA	September 22, 1976
MARINE AND GENERAL INSURANCE CO LTD Vs. BALKRISHNA RAMCHANDRA NAYAN	March 23, 1976
MARUTI Vs. STATE OF MAHARASTRA	September 29, 1976
MARUTI VITHU PATIL Vs. R A ZUBALRY THE THEN COMMISSIONER PUNE DIVISION PUNE	July 30, 1976
MEHBUBABI NASIR SHAIKH Vs. NASIR FARID SHAIKH	February 13, 1976
MEHER ROHINTON MOOS Vs. ROHINTON FRAMROZE MOOS	November 29, 1976
MOGHU JAGOBAJI ZADE AND OTHERS Vs. TAHSILDAR, NAGPUR AND OTHERS	September 30, 1976
MOHANLAL BAPUBHAI SHAH Vs. ANANT RAMCHAN DEDIZ	November 23, 1976
MOHANLAL DEVDANBHAI CHOKSEY Vs. M P MONDKAR	March 2, 1976
MOHD HASAN Vs. STATE OF MAHARASHTRA	July 19, 1976
MOHMODKHAN ALIAS JAINEKHAN CHANDKHAN Vs. GULAB GABRU MUSALMAN	July 26, 1976
MOHOMAD ABBAS FAZALKHAN TURKE Vs. STATE OF MAHARASHTRA	March 9, 1976
MOHOMED YUSUF HAJI RAIS Vs. STATE OF MAHARASHTRA	October 15, 1976
MOTIBAI VITHALRAO BHOSALE Vs. STATE OF MAHARASHTRA	October 14, 1976
MUNICIPAL CORPORATION Vs. P. GANAPATHY	January 22, 1976
MUNICIPAL CORPORATION OF THE CITY OF SOLAPUR Vs. SOLAPUR AGRICULTURAL PRODUCE MARKET COMMITTEE	August 10, 1976
MUNICIPAL COUNCIL AMRAVATI Vs. GOVIND VISHNU SARNAIK	January 28, 1976
MUNICIPAL COUNCIL MALKAPUR Vs. STATE OF MAHARASHTRA	September 9, 1976
N R MERCHANT Vs. PURBAL NAGSHI	August 25, 1976
NAGNATH RAVENSIDHAPPA CHOLKHANE Vs. OSMAN SAHEB MOHAMED SAHEB PANGAONKAR	December 3, 1976
NAGNATHAPPA Vs. SHRINIVAS	January 22, 1976
NAGO ATMARAMJI KOHALE Vs. STATE OF MAHARASHTRA	December 15, 1976
NAGUESH MUKUND NAIK Vs. STATE	March 30, 1976
NANDKUMAR M NATEKAR Vs. SHAILA INDAR VASHISHTA	February 24, 1976
NARAYANDAS MOTILAL NEHAR Vs. STATE OF MAHARASHTRA	September 13, 1976
NARAYANIBAI WIDOW OF RAMBILAS Vs. STATE OF MAHARASHTRA	September 14, 1976
NAROTTAM MORARJI AND CO Vs. COMMISSIONER OF EXCESS PROFITS TAX	June 25, 1976
NATIONAL ASPHALT PRODUCTS CONSTRUCTIONS CO Vs. N M KOTHARI	October 12, 1976
NEW CONSOLIDATED CONSTRUCTION CO. LTD Vs. GLAXO LABORATORIES (INDIA) LTD	March 25, 1976
NEW GRAND HIGH CLASS BAKERY Vs. EMPLOYEES STATE INSURANCE CORPORATION	April 2, 1976
NEW INDIA INDUSTRIES EMPLOYEES ASSN BOMBAY Vs. NEW INDIA INDUSTRIES LIMITED BOMBAY	March 15, 1976
NEW INDIA INDUSTRIES EMPLOYEES ASSN., BOMBAY Vs. NEW INDIA INDUSTRIES LIMITED, BOMBAY	April 15, 1976
OFFICIAL TRUSTEE OF BOMBAY Vs. CONTROLLER OF ESTATE DUTY	July 22, 1976
ONKAR V PATIL Vs. STATE OF MAHARASHTRA	April 20, 1976
PANDURANG Vs. SARASWATIBAI	February 4, 1976
PANDURANG MADREWAL Vs. STATE OF MAHARASHTRA	August 6, 1976
PARTAP SINGH Vs. BANK OF AMERICA	February 24, 1976
PHIROZE SORABJI MOGRELIA Vs. MALCOLM AND CO	April 1, 1976
PHULABAI SADHU SHINDE Vs. STATE OF MAHARASHTRA	January 6, 1976
POKARMAL RAMPATMAL Vs. GANGABHISAN LAXMINARAYAN SHOP	September 14, 1976
PRABHAKAR BABUSSO CHODANKA Vs. MARIA VICTORIA PERIERA	March 2, 1976
PRABHAKAR RAGHUNATH KAMERKAR Vs. STATE OF MAHARASHTRA	April 7, 1976
PRABHUDAS TRIBHAVANDAS SANGHVI Vs. STATE OF MAHARASHTRA	March 26, 1976
PRAKASH COTTON MILLS PVT LTD Vs. S M BHARDWAJ ASSISTANT COLLECTOR OF CENTRAL EXCISE BOMBAY DIVISION	March 17, 1976
PRAMOD M JHAVERI Vs. SUKHDEO RAMRATAN	July 5, 1976
PRATAP SINGH Vs. BANK OF AMERICA	July 28, 1976
PREMJI HARIDAS AND CO Vs. COMMISSIONER OF INCOME TAX	July 6, 1976
PUNE MUNICIPAL CORPORATION SERVANTS ASSOCIATION Vs. PUNE MUNICIPAL CORPORATION	February 12, 1976
PURE DRINKS PVT LTD Vs. MUMBAI MAZDOOR SABHA BOMBAY	March 26, 1976
PURSHOTTAM WAMAN GABALE Vs. SHRIPAD RAMCHANDRA PARGAONKAR	January 27, 1976
PUTHAN VEETI VASUDEVAN Vs. AIR INDIA	August 11, 1976
PYASE SAHEB GULSAR CHHOTUMIYA SAWASI Vs. DASHRATH WASUDEO DAFF	June 25, 1976
R A JADHAV Vs. STATE OF MAHARASHTRA	August 2, 1976
R B PAKHARE Vs. H K PALAV	September 14, 1976
R B SHAH Vs. COMMISSIONER OF INCOME-TAX BOMBAY	July 9, 1976
R B SHIRKE BROTHERS Vs. RATNAGIRI MUNICIPAL BOROUGH	August 24, 1976
R P GHOSH Vs. PRAMILABAI RAVINDRA PURI	August 2, 1976
RADHAKISHIN N ADVANI Vs. SHEILA GOBIND MIRCHANDANI	January 16, 1976
RAJAHUSEIN GULAMHUSEIN LAKHANI Vs. STATE OF MAHARASHTRA	January 7, 1976
RAJARAM ROKADE AND BROTHERS Vs. EMPLOYEES OF RAJARAM ROKADE AND BROS	April 27, 1976
RAJARAM ROKDE AND BROTHERS Vs. SHRIRAM CHINTAMAN WARKAR	April 23, 1976
RAJARAM SOMA MALI AND ANOTHER Vs. KAUTIK MOTIRAM DESHMUKH AND OTHERS	March 25, 1976
RAJESAHEB KARBHARI KUPKAR Vs. STATE	August 17, 1976
RAJU R SHETTY Vs. RAGHUNATH	September 6, 1976
RAM KUMAR JALAN Vs. COMMISSIONER OF INCOME TAX	July 15, 1976
RAM MILLS LIMITED Vs. COMMISSIONER OF INCOME TAX	June 30, 1976
RAMABAI BALKRISHNA NENE Vs. SECRETARY URBAN DEVELOPMENT PUBLIC HEALTH AND HOUSING DEPARTMENT AND	October 12, 1976
RAMCHANDRA MADANLAL Vs. STATE OF MAHARASHTRA	September 9, 1976
RAMGOPAL SHRIKRISHNA ASOWA Vs. SATYANARAYAN RAMNIVAS PHOTALIA	November 18, 1976
RAMSARAN RAJARAM KURMI AND ANOTHER Vs. STATE OF MAHARASHTRA	February 25, 1976
RATANLAL SITARAM Vs. RUKHMABAI	April 21, 1976
RAYMOND WOOLLEN MILLS LTD Vs. MONOPOLIES AND RESTRICTIVE TRADE PRACTICES COMMISSION	July 5, 1976
RESHMA ESTATE PRIVATE LTD Vs. STATE OF MAHARASTRA	July 27, 1976
RUKHSANA PARVIN Vs. SHAIKHA MOHAD HUSSEIN	September 1, 1976
RUKHSANA PARVIN MOHD Vs. MOHAMMAD HUSSAIN MOHAMMAD AKBAR	September 1, 1976
RUPACHAND MANNULAL Vs. GANGUBAI	December 16, 1976
RUPAM PICTURES Vs. BRIJMOHAN	December 16, 1976
S B LADDA Vs. STATE OF MAHARASHTRA	October 14, 1976
S M DAKH Vs. STATE OF MAHARASHTRA	July 28, 1976
S R B GAIKWAD Vs. UNION OF INDIA	July 23, 1976
S S CHANDAK Vs. S S KARAJORIKAR	October 21, 1976
S.R. MIRCHANDANI Vs. RAMESH HARASHA KALWANI	November 25, 1976
SADANAND KHANCHAND Vs. STATE OF MAHARASHTRA	September 2, 1976
SADASHIV KARU JAMDADE Vs. STATE OF MAHARASHTRA	March 26, 1976
SADULLAH MOHIDDIN Vs. STATE OF MAHARASHTRA	August 17, 1976
SAHEB S O SHANKAR Vs. STATE OF MAHARASHTRA	October 7, 1976
SAMBHU NATH RAMESHCHANDRA SARCAR Vs. SURENDRA MANILAL JHAVERI	September 21, 1976
SANGABAI SHIVRAM AND SHIVRAYA Vs. MADHAVRAO KONDAJI	August 5, 1976
SANGAYAPPA MAHALINGAPPA JANGAM Vs. STATE OF MAHARASHTRA	December 21, 1976
SARDRUDDIN ALLISAHEB MUTAVALI Vs. HAJARAT PEER SHAMMA MEER SAHEB DARGA	August 3, 1976
SAROJA B NANDOSKAR Vs. E S NOGMEKAR	August 16, 1976
SATYANARAN S O MANILAL SAHU Vs. STATE OF MAHARASHTRA	July 29, 1976
SAYYAD MUNIRA BEGUM KADRI Vs. MATHEW ABRAHIM	October 5, 1976
SEBASTIAO P J BRITTO Vs. INSPECTOR GENERAL OF POLICE	February 7, 1976
SHAIKH HABIB SHAIKH GULAB Vs. STATE OF MAHARASHTRA	September 16, 1976
SHAMBHU SURYA NAIK Vs. JOAQUIM SANTANA NORONHA	April 12, 1976
SHAMRAO NANA ASWALE Vs. ATMARAM NANA ASWALE	October 20, 1976
SHANKAR LAXMAN KATKAR Vs. SHARAD MAHADEO VABLE	March 5, 1976
SHANKAR PANDHARINATH Vs. STATE OF MAHARASHTRA	September 29, 1976
SHANKAR S O SAYABA BOLE Vs. STATE OF MAHARASHTRA	October 20, 1976
SHANKAR TUKARAM URSAL Vs. STATE OF MAHARASHTRA	April 5, 1976
SHANTABAI Vs. HARIBA S O LIMBRAJ SHETOLE	September 24, 1976
SHARADKUMAR JAGANNATHAPRASAD VERMA Vs. STATE OF MAHARASHTRA	September 3, 1976
SHETH K M Vs. COMMISSIONER OF INCOME TAX COMMISSIONER OF WEALTH TAX	July 1, 1976
SHIVYOGI GURUMURTIPPA WALE Vs. SANTOSH JIVRAJ SHAH	September 8, 1976
SHRAWAN HANAJI UNDIRWALE AND ANOTHER Vs. STATE OF MAHARASHTRA	August 13, 1976
SHREESAM YESHWANT PATIL AND OTHERS Vs. REGIONAL SETTLEMENT COMMISSIONER AND CUSTODIAN EVACUEE PROPERTIES, BOMBAY AND OTHERS	December 21, 1976
SHRIDHAR MAHADEO JOSHI Vs. THE STATE OF MAHARASHTRA	December 7, 1976
SHRIKRISHNA S O AHAGWANTRAO DESHPANDE Vs. STATE OF MAHARASHTRA	September 27, 1976
SHRIPATRAO MAHADEORAO JADHAV Vs. LONAWALA MUNICIPAL COUNCIL	April 8, 1976
SHRIYANS PRASAD JAIN Vs. SHANTI PRASAD JAIN	September 9, 1976
SIDDHANATH KRISHNAJI KADAM Vs. DADAJEE DHACHJEE AND CO. PRIVATE LIMITED	August 6, 1976
SIRUR N AND CO PVT LIMITED Vs. COMMISSIONER OF INCOME TAX	July 8, 1976
SITABAI R SHITUT Vs. LAXMIBAI P LIMAYE	October 12, 1976
SITAKANT GOVIND BHOBE Vs. JOAO XAVIER MIRANDA	April 26, 1976
STATE Vs. SHANTILAL CHHAGANLAL SAREIYA	October 15, 1976
STATE OF MAHARASHTRA Vs. MORARJI HIRJI MARU	April 12, 1976
STATE OF MAHARASHTRA Vs. DATTATRAYA BALWANT UPADHYAYA AND OTHERS	July 22, 1976
STATE OF MAHARASHTRA Vs. J.S.D. BORGAI	April 6, 1976
STATE OF MAHARASHTRA Vs. D R CHATTERJEE	October 20, 1976
STATE OF MAHARASHTRA Vs. SUDHAKAR S O ANNAJI JADHAV	October 12, 1976
STATE OF MAHARASHTRA Vs. HIRACHAND VIRCHAND	September 30, 1976
STATE OF MAHARASHTRA Vs. MURLIDHAR PANDURANG KALEKAR	September 26, 1976
STATE OF MAHARASHTRA Vs. N KHAMKAR	September 27, 1976
STATE OF MAHARASHTRA Vs. PANDURANG S WAGH	September 13, 1976
STATE OF MAHARASHTRA Vs. SAHADEO SITARAM BHAIP	September 17, 1976
STATE OF MAHARASHTRA Vs. DURGADAS BHIMRAO GAIKWAD	September 24, 1976
STATE OF MAHARASHTRA Vs. MURLIDHAR PANDURANG KALEKAR	September 20, 1976
STATE OF MAHARASHTRA Vs. LAXMAN G MANWATHAKAR	September 22, 1976
STATE OF MAHARASHTRA Vs. BABASAHEB Y CHAVAN	August 25, 1976
STATE OF MAHARASHTRA Vs. MAHIPATI KRISHNA INGAVALU	August 16, 1976
STATE OF MAHARASHTRA Vs. IBRAHIM RAJAKHAN NADAT	August 16, 1976
STATE OF MAHARASHTRA Vs. EKNATH S O LAXMAN TALEKAR	June 17, 1976
STATE OF MAHARASHTRA Vs. DAMODAR SHRIDHAR ARBOOJ	April 14, 1976
STATE OF MAHARASHTRA Vs. MARUTI DAMODAR RAKSHE	April 27, 1976
STATE OF MAHARASHTRA Vs. ABBA MUSHA UUSUF	March 11, 1976
STATE OF MAHARASHTRA Vs. BHAGAT BACHIA AHIR	January 13, 1976
STATE OF MAHARASHTRA Vs. MOHAMED SULEMAN SUMANIA	February 3, 1976
STATE OF MAHARASHTRA Vs. BHIMRAO DHODIBA KSHIRSAGAR	February 11, 1976
STATE OF MAHARASHTRA Vs. DINANATH KASHINATH	February 9, 1976
STATE OF MAHARASHTRA Vs. YESHWANT PARASHARAM SAWANT	November 3, 1976
STATE OF MAHARASHTRA Vs. DURAGA AMARSINGH	November 10, 1976
STATE OF MAHARASHTRA Vs. JIVAN GOVINDRAO SHEDGE	November 12, 1976
STATE OF MAHARASHTRA Vs. YOGENDRA KHANNA	November 12, 1976
STATE OF MAHARASHTRA Vs. SUDHAKAR FAKIRCHAND	November 30, 1976
STATE OF MAHARASHTRA Vs. VISHNU JIVRAM ADAKE	December 14, 1976
STATE OF MAHARASHTRA Vs. INDERJIT KOUR	December 9, 1976
STATE OF TAMIL NADU Vs. STATE	January 23, 1976
SUBHASH S O KISHANRAO GHAN Vs. PURUSHHOTTAM S O DEVIDASRAO MINOR	November 22, 1976
SUMAN C KIRLOSKAR Vs. COMMISSIONER OF GIFT-TAX POONA	June 23, 1976
SUPADU LAXMANPATIL Vs. STATE OF MAHARASHTRA	December 12, 1976
SURESH BABURAO KULKARNI Vs. RAMCHANDER GOVIND KULKARNI	August 4, 1976
SURGONDA ANNA PATIL Vs. STATE OF MAHARASHTRA	December 14, 1976
SURYA NARAYAN MANIALAL SAHU Vs. STATE OF MAHARASHTRA	July 20, 1976
T K KALE Vs. STATE OF MAHARASHTRA	September 29, 1976
TALIB SYED HANIF Vs. MARNIKAR M R T	October 14, 1976
TAMBE AND SONS Vs. COMMISSIONER OF INCOME TAX	July 21, 1976
TANAJI T SHELAR Vs. STATE OF MAHARASHTRA	September 21, 1976
TARDEO AIRCONDITIONED MARKET BLDG CO OP SOCIETY LIMITED Vs. SATYANARAN G VYAS	February 2, 1976
TATOBA RAMA GAWADA Vs. STATE OF MAHARASHTRA	January 15, 1976
TUKARAM S O HARIHARRAO DEO Vs. AURANGABAD MUNICIPAL COUNCIL	September 1, 1976
TULSIRAM GANGARAM RAYKAR Vs. STATE OF MAHARASHTRA	January 28, 1976
UMA INVESTMENTS PVT. LTD. Vs. STATE OF TAMIL NADU	January 22, 1976
UNION OF INDIA Vs. JAYANTILAL MANGALDAS AND CO	June 21, 1976
UNION OF INDIA Vs. ABDUL KADAR BALASAHEB SOUDAGAR	January 20, 1976
UNION OF INDIA Vs. D P WADIA	April 15, 1976
UNION OF INDIA Vs. ATHOS L J P FERNANDES	January 15, 1976
UNION OF INDIA Vs. KRISHNANATH SHANKARRAO PATANKAR	July 14, 1976
UTTAMRAO S O KESHAVRAO PATWARI Vs. STATE OF MAHARASHTRA	December 17, 1976
UTTAMRAOKESHAVRAO PATWARI Vs. STATE OF MAHARASHTRA	December 6, 1976
V G PAWAR ASST MANAGER PHAITAN Vs. SHANTILAL MULOKCHAND DOSHI	July 28, 1976
V.K. KHADKE Vs. MANJULABAI VANJI CHAUDHARI	April 26, 1976
VAISHALI V. AMBEKAR Vs. UNION OF INDIA	July 30, 1976
VASANT BHAU PAWAR Vs. ANANT BHAU PAWAR	November 11, 1976
VASANTRAO DATTAJI DHANWATAY Vs. SHYAMRAO DATTAJI DHANWATAY	October 8, 1976
VEERAPPA RACHAPPA SABOJI Vs. B P DALAI	March 4, 1976
VERA D THACKERSEY Vs. BAI MANEKBAI ANNASAHEB THACKERSEY	February 11, 1976
VIGYAN BHUSHAN AGGARWAL Vs. UNION OF INDIA AND ANOTHER	November 10, 1976
VIJAY DADASAHEB PATIL Vs. STATE OF MAHARASHTRA	July 15, 1976
VIJAYSINGH N JADHAV Vs. STATE OF MAHARASHTRA	November 11, 1976
VIJAYSINGH NARAYAN BORAWATE Vs. STATE OF MAHARASHTRA	August 5, 1976
VILLAGE PANCHAYAT OF MAMURABAD Vs. STATE OF MAHARASHTRA	November 24, 1976
VIMALABAI GOVIND JUVEKAR Vs. STATE OF MAHARASHTRA	October 8, 1976
VITHAL Vs. ANSABAI	November 30, 1976
VITHALRAO UDHAORAO UTTARWAR Vs. STATE OF MAHARASHTRA	August 13, 1976
WESTERN AUTOMOBILES INDIA Vs. COMMISSIONER OF INCOME TAX	December 17, 1976
YAMUNABAI GOVINDRAO MAHAJAN Vs. NAGPUR IMPROVEMENT TRUST NAGPUR	November 11, 1976
YAMUTAI S KIRLOSKAR Vs. COMMISSIONER OF GIFT-TAX POONA	June 23, 1976
YASIN DADU PATIL Vs. KASIM BABALAL PATIL	December 9, 1976
YESHWANT TUKARAM JADHAV Vs. VITHAL DATTOBA SANKPAL	October 20, 1976
YESU SADHU NIMAGRE AND OTHERS Vs. KUNDALIKA BABAJI NIMARE AND ANOTHER	March 23, 1976
YOGINDRAPRASAD N MAFATLAL Vs. COMMISSIONER OF INCOME TAX	November 9, 1976

Year 1976 of HIGH COURT OF BOMBAY

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