REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
ABBAS SALEH BATTI Vs. STATE OF MAHARASHTRA	February 11, 1975
ABDUL RAHMAN ZARI Vs. FATIMA EBRAHIM ZARI	February 7, 1975
ACC VICKERS BABCOCK LIMITED Vs. COMMISSIONER OF INCOME TAX	July 2, 1975
ADMINISTRATOR OF CITY OF NAGPUR MUNICIPAL CORPORATION, CIVIL LINE, NAGPUR Vs. PRESIDING OFFICER, LABOUR COURT, NAGPUR	March 20, 1975
AGRI ORIENT INDUSTRIES P LIMITED Vs. COMMISSIONER OF INCOME TAX	August 3, 1975
AHMEDNAGAR DIST CO-OPERATIVE BANK EMPLOYEES UNION Vs. UNION OF INDIA	December 16, 1975
AMBAJI TRADERS PRIVATE LIMITED Vs. INCOME TAX OFFICER	January 18, 1975
AMRITLAL AND CO PVT LIMITED Vs. COMMISSIONER OF INCOME TAX	July 29, 1975
ANANDRAM T LATHI Vs. KASHINATH LATHI	August 13, 1975
ANANT FONDU POROBO DESSAI Vs. LALITA POI	September 30, 1975
ANANT KISHORE Vs. LILABAI	July 7, 1975
ANANT RAJENDRALAL THAKARE Vs. STATE OF MAHARASHTRA	January 13, 1975
ANIL BHASKAR SONAVANE Vs. STATE OF MAHARASHTRA	October 15, 1975
ANNAPPA BALAPPA SHIRHATTI Vs. MALABAI ANNAPPA SHIRHATTI	January 31, 1975
ANTONIO LARANJO Vs. V M SALGAOKER AND BROS PVT LTD	November 22, 1975
ARVINDPRASAD N MAFATLAL Vs. COMMISSIONER OF WEALTH-TAX	November 12, 1975
ASHARAM RAMGOPAL Vs. SARJUBAI RAMGOPAL	February 19, 1975
ASHOK DHANUMAL ALIMCHANDANI Vs. STATE OF MAHARASHTRA	January 10, 1975
ASHOK KASHINATH MAYEKAR Vs. MUNICIPAL CORPORATION GREATER BOMBAY	February 6, 1975
ASSOCIATED BISCUIT CO P LTD Vs. T L NAMBIAR	February 7, 1975
ASSOCIATED FILM INDUSTRIES PVT LIMITED Vs. D R KOHLI	January 29, 1975
ASSOCIATION OF UNIVERSITY TEACHERS, NAGPUR UNIVERSITY Vs. STATE OF MAHARASHTRA	July 3, 1975
ATHOS L J P FERNANDES, Vs. UNION OF INDIA	April 25, 1975
ATMARAM HARCHANDRAI BHARVANI Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY	April 14, 1975
AZAD CROWN WORKS Vs. COMMISSIONER OF SALES TAX	November 24, 1975
AZMAT KHAN S O RASUL KHAN Vs. HUSSAIN KHAN S O HAYATKHAN	February 14, 1975
BABARAO Vs. SONBA	September 3, 1975
BABU BALGONDA PATIL Vs. DHANYAKUMAR BALASAHEB PATIL ORS	December 9, 1975
BABU NATHU GOND Vs. STATE OF MAHARASHTRA	July 16, 1975
BABURAO GOVINDRAO SHIRBHATE Vs. COLLECTOR AMRAVATI	July 7, 1975
BABUTAI TANNU Vs. KISAN M BORADE	August 12, 1975
BAI MOHINIBAI DHARAMSEY Vs. KHIMJI JHIVRAJ	August 18, 1975
BALAKRAM BHIMAJI MORE Vs. SITARAM MANAJI SHINDE	February 12, 1975
BALAPRASAD BANSILAL BIYANI Vs. SARAJUBAI BANSILAL BIYANI	February 12, 1975
BALASAHEB BHIKAJI GADHAVE Vs. GANESH SAHAKARI SAKHAR KARKHANA LTD	September 23, 1975
BALASAHEB NANASAHEB GAIKWAD Vs. MANAKCHAND MURLIDHAR BORA	February 7, 1975
BALKISANDAS Vs. ADDITIONAL COLLECTOR AKOLA	October 21, 1975
BANDU CHADGE Vs. GULSHANBI KARBHARI	August 5, 1975
BANDU KESU JAGADALE Vs. GOPINATH RAMCHANDRA INAMDAR	September 15, 1975
BANECHAND MAHESHWARI Vs. STATE OF MAHARASHTRA	September 29, 1975
BANSRAJ MISHRA Vs. HIRALAL V MERCHANT	February 1, 1975
BANUBAI PAWAR Vs. CHANDMAL LUNAWAT	July 30, 1975
BAPU APPAJI PATRAVALE Vs. KUSUM VASANT GALANDE	February 4, 1975
BELLA DSOUZA Vs. CYRIL ANTHONY MIRANDA	February 28, 1975
BHAGWAN BHUDHAJI KANDARE Vs. G S KOLAMBE TAHSILDAR	May 4, 1975
BHALCHANDRA VINAYAK DURVE Vs. BAPURAO KHANDERAO KHADE	January 28, 1975
BHANGA ALIAS DINA GANA BHONSLE Vs. STATE OF MAHARASHTRA	February 25, 1975
BHANUDAS KRISHNA GAWDE Vs. K G PARANJPE	September 1, 1975
BHASKAR ATMARAM JOSHI Vs. STATE OF MAHARASHTRA	December 16, 1975
BHAULAL TIWARI MADHAVRAO PATIL Vs. PRABHAKAR BHALACHANDRA JAKATDAR	July 18, 1975
BHAVRILA S O CHISULAL Vs. STATE OF MAHARASHTRA	April 6, 1975
BHUPATRAI MAGANLAL GHIA Vs. RAJARAM GHAI ORS	August 1, 1975
BHURMAL LUMBAJI JAIN Vs. STATE OF MAHARASHTRA	January 10, 1975
BOMBAY CHEMICALS PVT LTD Vs. APPELLATE COLLECTOR OF CUSTOMS	June 17, 1975
BUCHAYYA CHANDRAYYA IRABATTI Vs. G.S. CHINDHDE	September 22, 1975
BUSTAYAV VITORI FERNANDEZ Vs. STATE OF MAHARASHTRA	November 17, 1975
C EDULJEE AND COMPANY LIMITED Vs. FIRST LABOUR COURT NAGPUR	October 13, 1975
C.S. UMRALKAR Vs. RAJKUMAR AGARWAL	January 16, 1975
CADELL WEAVING MILLS AND CO PVT LTD Vs. ASSTT COLLR OF C EX BOMBAY	October 21, 1975
CAWASJI BEHRAMJI & CO Vs. H N SAIFI	March 19, 1975
CENTURY SPINNING AND MANUFACTURING COMPANY LIMITED Vs. STATE OF MAHARASHTRA	January 31, 1975
CHANDRA ARJAN HIRANANDANI Vs. SANTOSH KUMAR JHUNJHUNWALA	January 7, 1975
CHANDRAKANT THAKORLAL SETH Vs. GOVINDLAL LALLUBHAI DANI	February 19, 1975
CHANDRAKANTH SHANKAR KOPADE Vs. M G MUGWE COMMISSIONER OF POLICE BOMBAY	July 3, 1975
CHANDULAL VASUDEO VAIDYA Vs. NASIK MUNICIPAL BOROUGH, NASIK	August 4, 1975
CHIEF OFFICER NASIK ROAD DEOVLALI MUNICIPALITY Vs. NIVRUTTI BHARATI	March 25, 1975
CHIMANLAL HARGOVINDDAS POONA Vs. COMMISSIONER OF INCOME-TAX POONA	December 15, 1975
CHUNILAL BHIMAJI Vs. H D MAKHIJA	January 18, 1975
CHUNILAL SANGHAVI Vs. PUNAMCHAND DEVJI	July 11, 1975
COMMISSIONER OF GIFT TAX Vs. CAWASJI JEHANGIR CO P LIMITED	November 19, 1975
COMMISSIONER OF GIFT TAX Vs. NAGJI DULLABHJI	November 20, 1975
COMMISSIONER OF GIFT TAX BOMBAY CITY II Vs. LALITA B SHAH	November 18, 1975
COMMISSIONER OF INCOME TAX Vs. KAYARTS	August 13, 1975
COMMISSIONER OF INCOME TAX Vs. HILLER E	July 10, 1975
COMMISSIONER OF INCOME TAX Vs. BABULAL NAROTTAMDAS LEGAL HEIRS OF NAROTTAMDAS JETHALAL	July 8, 1975
COMMISSIONER OF INCOME TAX Vs. CALTEX OIL REFINING INDIA LIMITED	July 8, 1975
COMMISSIONER OF INCOME TAX Vs. NATWARLAL MOHANLAL AND CO	July 9, 1975
COMMISSIONER OF INCOME TAX Vs. MOONALAL S AND CO	July 14, 1975
COMMISSIONER OF INCOME TAX Vs. OXFORD UNIVERSITY PRESS	July 15, 1975
COMMISSIONER OF INCOME TAX Vs. KAMLABAI JUTHALAL SMT	July 25, 1975
COMMISSIONER OF INCOME TAX Vs. ASIAN DRY DOCK CO	August 6, 1975
COMMISSIONER OF INCOME TAX Vs. BOMBAY STATE ROAD TRANSPORT CORPORATION	August 7, 1975
COMMISSIONER OF INCOME TAX Vs. LALITABEN GULABCHAND	August 7, 1975
COMMISSIONER OF INCOME TAX Vs. GULF OIL GREAT BRITAIN LIMITED	August 11, 1975
COMMISSIONER OF INCOME TAX Vs. ZOROSTRIAN BUILDING SOCIETY LIMITED	July 1, 1975
COMMISSIONER OF INCOME TAX Vs. CENTRAL BANK OF INDIA LIMITED	June 25, 1975
COMMISSIONER OF INCOME TAX Vs. UNION BANK OF INDIA LIMITED	June 25, 1975
COMMISSIONER OF INCOME TAX Vs. DESHPANDE D D	June 26, 1975
COMMISSIONER OF INCOME TAX Vs. PATEL COTTON CO PVT LIMITED	December 11, 1975
COMMISSIONER OF INCOME TAX Vs. ANANDLAL BECHARLAL AND CO	December 11, 1975
COMMISSIONER OF INCOME TAX Vs. FAZALBHOY INVESTMENT CO PVT LIMITED	December 19, 1975
COMMISSIONER OF INCOME TAX Vs. TRUSTEES OF KHIMCHAND AMARCHAND TRUST	December 9, 1975
COMMISSIONER OF INCOME TAX Vs. SIMMONDS MARSHALL LIMITED	December 10, 1975
COMMISSIONER OF INCOME TAX Vs. VIKRAM SINGH S VALLABHADAS	December 10, 1975
COMMISSIONER OF INCOME TAX Vs. INDIAN COMMERCIAL COMPANY PRIVATE LIMITED	December 11, 1975
COMMISSIONER OF INCOME TAX Vs. KOTHARI AUTO PARTS MANUFACTURERS PVT LIMITED	December 9, 1975
COMMISSIONER OF INCOME TAX BOMBAY CITY III Vs. RAJKUMAR ASHOK PAL SINGH JI	August 14, 1975
COMMISSIONER OF INCOME TAX BOMBAY CITY III BOMBAY Vs. B M GROVER	November 17, 1975
COMMISSIONER OF INCOME-TAX POONA Vs. INDIAN TOOL MANUFACTURING CO	October 19, 1975
COMMISSIONER OF SALES TAX Vs. NEW GREAT EASTERN SPINNING AND WEAVING COMPANY LIMITED	November 11, 1975
COMMISSIONER OF SALES TAX Vs. GRAMODYOG JAIN SOCIETY LTD	November 19, 1975
COMMISSIONER OF SALES TAX Vs. KHIMJI VELJI AND CO	November 18, 1975
COMMISSIONER OF SALES TAX Vs. HABIB KASAMBHAI	February 19, 1975
COMMISSIONER OF SALES TAX Vs. KUTUBALI NOORJIBHAI AND CO	February 20, 1975
COMMISSIONER OF SALES TAX Vs. MCKENZIES LTD	February 17, 1975
COMMISSIONER OF SALES TAX Vs. ZEAL AND COMPANY	February 17, 1975
COMMISSIONER OF SALES TAX Vs. BOMBAY MERCANTILE CORPORATION	February 17, 1975
COMMISSIONER OF SALES TAX Vs. PURE ICE CREAM COMPANY	February 25, 1975
COMMISSIONER OF SALES TAX Vs. TAJKHANJI AND CO	February 26, 1975
COMMISSIONER OF SALES TAX Vs. SHETKARI SAHAKARI SANGH LIMITED	February 20, 1975
COMMISSIONER OF SALES TAX Vs. PREMIER AERATED WATERS PVT LTD	February 21, 1975
COMMISSIONER OF SALES TAX Vs. DAWOODBHOY M TAYABALLY	February 28, 1975
COMMISSIONER OF SALES TAX Vs. DUNKEN COFFEE MANUFACTURING CO	January 28, 1975
COMMISSIONER OF SALES TAX Vs. MUSARAFALLI KUTBUDDIN	January 29, 1975
COMMISSIONER OF SALES TAX Vs. TRINITY PRODUCTS	January 29, 1975
COMMISSIONER OF SALES TAX Vs. HARD CASTLE WAUD AND CO PVT LTD	January 31, 1975
COMMISSIONER OF SALES TAX Vs. ROWERS CHEMICALS PVT LTD	February 5, 1975
COMMISSIONER OF SALES TAX Vs. JAYANAND KHIRA AND CO PRIVATE LTD	February 4, 1975
COMMISSIONER OF SALES TAX Vs. RANABHAI BHANJI	January 6, 1975
COMMISSIONER OF SALES TAX Vs. BERAR OIL INDUSTRIES	January 10, 1975
COMMISSIONER OF SALES TAX Vs. STUDIO RATAN BATRA PRIVATE LTD	January 13, 1975
COMMISSIONER OF SALES TAX Vs. WAGHS FINE ART STUDIO	January 13, 1975
COMMISSIONER OF SALES TAX Vs. LETTERING ART	January 13, 1975
COMMISSIONER OF SALES TAX Vs. CUTCHI DASHA OSWAL MAHAJAN GRAHA UDYOG COMMITTEE	January 7, 1975
COMMISSIONER OF SALES TAX Vs. DURGA KHOTE PRODUCTIONS	January 15, 1975
COMMISSIONER OF SALES TAX Vs. NATIONAL EDUCATION AND INFORMATION FILMS LTD	January 15, 1975
COMMISSIONER OF SALES TAX Vs. D V SAVE	January 17, 1975
COMMISSIONER OF SALES TAX Vs. RAMKRISHNA KULVANTRAI	December 8, 1975
COMMISSIONER OF SALES TAX Vs. ASSOCIATED DENTAL AND MEDICAL SUPPLY CO	November 26, 1975
COMMISSIONER OF SALES TAX MAHARASHTRA BOMBAY Vs. LALA LAJPATRAI HOTEL	January 17, 1975
COMMISSIONER OF SALES-TAX Vs. MAHARASHTRA LITHO WORKS	November 19, 1975
COMMISSIONER OF WEALTH TAX Vs. K J SOMAIYA TRUST	November 13, 1975
COMMISSIONER OF WEALTH TAX Vs. J H CAMA	August 8, 1975
COMMISSIONER OF WEALTH TAX Vs. SITARAM N DESAI	July 25, 1975
COMMISSIONER OF WEALTH TAX Vs. RAGHUVANSHI MILLS LIMITED	July 14, 1975
COMMISSIONER OF WEALTH TAX Vs. BOMBAY SUBURBAN ELECTRIC SUPPLY LIMITED	July 16, 1975
COMMISSIONER OF WEALTH TAX Vs. KISHANLAL BUBNA	July 21, 1975
COMMISSIONER OF WEALTH-TAX BOMBAY CITY II BOMBAY Vs. MULJIBHAI CHHAGANLAL BOMBAY	November 12, 1975
COMMISSIONER OF WEALTH-TAX POONA Vs. S S MALU SANGLI	November 12, 1975
CONTROLLER OF ESTATE DUTY Vs. SHARANGADHAR SHAMJI	July 23, 1975
COPPER ROLLERS PRIVATE LTD Vs. STATE OF MAHARASHTRA	January 30, 1975
D.B. BHAPPU Vs. PARASMAL NEMAJI BHIMANI	September 5, 1975
DATTARAM DEOJI PATIL Vs. RAGHUNATH SHANKAR BADVE	July 4, 1975
DATTATRAYA HARI VAIDYA Vs. UNION OF INDIA	July 14, 1975
DEAN AND WEBBER MILL STORES COMPANY Vs. STATE OF MAHARASHTRA	December 11, 1975
DENA BANK LTD Vs. STATE OF MAHARASTRA	April 6, 1975
DEVCHAND KOLI Vs. M G MUGVE COMMISSIONER OF POLICE AND	March 24, 1975
DEVU NARAYAN CHODANKAR Vs. SADASHIV KRISHNA MANDREKAR	January 6, 1975
DHARSIBHAI PANACHAND SHAH Vs. SAMARATBAI LILACHAND SHAH	December 15, 1975
DHRUWA NEELKANT Vs. KRISHNA RAMCHANDRA SHASTRI	September 1, 1975
DIGAMBAR KRISHNARAO MAHAJAN Vs. CHBMOSYN PRIVATE LIMITED	January 16, 1975
DIGAMBAR NARAYAN KULKARNI Vs. GAJANAN LAXMAN BARVE	September 1, 1975
DILIP SINGH Vs. DHANIRAM NARVANDAS	July 17, 1975
DNYANESHWAR SHRIPATI KALE Vs. STATEOF MAHARASHTRA	February 14, 1975
EMPLOYEES STATE INSURANCE CORPORATION Vs. SHALIMAR TAR PRODUCTS LIMITED	August 13, 1975
ENAS ELISH SUTARI Vs. STATE OF MAHARASHTRA	April 10, 1975
ENAS ELISH SUTARI Vs. STATE OF MAHARASHTRA	February 11, 1975
ENAYAT ALI NAZAR ALI BHORI Vs. STATE OF MAHARASHTRA	December 16, 1975
ENAYAT ALI NAZAR ALI BHORI Vs. STATE OF MAHARASHTRA	December 17, 1975
F.P. GRACIE Vs. VITHAL GANPAT MORE	November 25, 1975
FAKIR MOHAMED ABDUL RAZAK Vs. CHARITY COMMISSIONER BOMBAY	July 16, 1975
FAMOUS CINE LABORATORY AND STUDIO LTD Vs. STATE OF MAHARASHTRA	January 18, 1975
FOOD INSPECTOR, SAVDA MUNICIPALITY Vs. HARCHAND SADU BHOI AND ANOTHER	January 9, 1975
G.G.A. NAIDU Vs. STATE OF MAHARASHTRA	September 16, 1975
GAMMON INDIA LIMITED, BOMBAY Vs. ASSTT. COMMISSIONER OF LABOUR	December 17, 1975
GANGADHAR SADHASHIORAO WATANE Vs. STATE OF MAHARASHTRA	February 12, 1975
GANGARAM N SHIRODKAR Vs. MECHANICAL ENGINEER	March 18, 1975
GANGJI RATANSHI SHAH Vs. STATE OF MAHARASHTRA	September 22, 1975
GENDU BIOSAN LODHANDE Vs. SHAMRAO AKAJI LOKHANDE	August 7, 1975
GENERAL MANAGER CENTRAL RAILWAY Vs. JANKOO VITHAL	September 4, 1975
GENURAM TUKARAM SANAS Vs. JAGANNATH RAGHU SANAS	January 8, 1975
GOPAL RAMKRISHNA CHANDOLE Vs. STATE OF MAHARASHTRA	July 3, 1975
GOVIND SHRIPAD MHASKAR Vs. SURESH DINDAYAL AGARWAL	April 2, 1975
GULJARSING Vs. STATE OF MAHARASHTRA	April 7, 1975
GYAN CHAND SANT LAL JAIN Vs. UNION OF INDIA	October 13, 1975
HANIFABI SHEIKH ABBAS Vs. BALAJI RAMAJI KHAPNE	September 5, 1975
HARI LAXMAN PATIL Vs. YADAV LAXMAN PATIL	January 20, 1975
HARIBHAU GUJANAN DESHPANDE Vs. RAMCHANDRA LAXMAN DAMODARE	July 14, 1975
HARIKISHAN Vs. KRISHNA DHANAJI SHELKI	September 25, 1975
HAROON MOHAMED MEMON Vs. STATE OF MAHARASHTRA	February 1, 1975
HASTIMAL JAIN Vs. SHOP INSPECTOR DONDAICH VARVADE MUNICIPAL COUNCIL	April 2, 1975
HINDUSTAN PETROLEUM CORPORATION LTD Vs. COMMISSIONER OF WEALTH TAX BOMBAY CITY I BOMBAY	November 13, 1975
HINDUSTAN TILES AND CEMENT INDUSTRIES Vs. STATE OF MAHARASHTRA	January 16, 1975
IMPEX INDIA LIMITED Vs. STATE OF MAHARASHTRA	November 26, 1975
INDIA UNITED MILLS LTD Vs. RASHTRIYA MILL MAZDOOR SANGH	February 12, 1975
ISAQ MAHBOOB Vs. VITHALRAO NAGORAO KELGAONKAR	August 20, 1975
ISHVERLAL J NAIK Vs. PRINCIPAL GOVERNMENT ARTS AND SCIENCE COLLEGE	March 19, 1975
JAGDISH B RAO Vs. GOVT OF UNION TERRITORY OF GOA, DAMAN AND DIU	August 3, 1975
JAGDISHGIR LAXAMANGIR GOSAVI Vs. RANGACHARYA GURURACHARYA SWAMI RAMBAGWALE	April 14, 1975
JAGDISHPRASAD R AGARWAL Vs. MUNICIPAL CORPORATION OF GR BOM	February 10, 1975
JAISINGH Vs. GANPATBAPU	August 12, 1975
JAMALUDDIN Vs. STATE OF MAHARASHTRA	April 10, 1975
JAMNA MAHADEO PATIL Vs. DEVARAT MEHTA	October 16, 1975
JANARDAN SARVOTTAM RAO Vs. STATE OF MAHARASHTRA	September 17, 1975
JANBA DAULATRAO BORKAR Vs. RAJESH KUMAR RAMJIWAN AGARWAL	September 5, 1975
JASMINE MILLS LIMITED Vs. A V VENKATESHWARAN	August 22, 1975
JAYANTILAL KUNWARJI Vs. STATE OF MAHARASHTRA	November 18, 1975
JIJABAI Vs. BHANUDAS SHRIRANG	July 21, 1975
JOSE ANTAO RAUL CARVALHO Vs. CHANDRAKANT S RAJE	July 15, 1975
JOSE FILIPE DE COSTA Vs. CONCEICAO DE MELLO	August 7, 1975
JOSE INACIO LOURENCO Vs. XEC HAMZA	January 27, 1975
K K DABIR Vs. CITY OF NAGPUR CORPORATION	April 4, 1975
K W KALAN Vs. LABHKUWAR B SHAH	December 17, 1975
KALGONDA BABGONDA PATIL Vs. BALGONDA KALGONDA PATIL	March 11, 1975
KAMRUDDIN S O JAN MOHAMMAD Vs. STATE OF MAHARASHTRA	February 11, 1975
KANAYALAL S O GOVINDAS Vs. MADHAV S O KISHAN	August 25, 1975
KANTILAL CHANDULAL DHARIA Vs. COMMISSIONER OF INCOME-TAX BOMBAY CITY I	August 5, 1975
KARBHARI GOVINDRAO PATIL Vs. B.D. PAWAR	July 25, 1975
KARSANDAS G RAVALIYA Vs. STATE OF MAHARASHTRA	January 9, 1975
KESHAO GOVIND BEGDE Vs. STATE OF MAHARASHTRA	August 5, 1975
KESHAV RAMCHANDRA MALEAR Vs. RAMDAS DASHARATH MALEKAR	September 30, 1975
KESHAVJI RAMJI SANGHAVI Vs. SULOCHANABAI RAMKRISHNA MIRWANKAR	November 20, 1975
KHUSHAL K SHAH Vs. COMMISSIONER OF INCOME TAX	December 10, 1975
KISAN MAHADA GAIKWAD Vs. MANULABAI RAMCHANDRA SOMAVANE	February 13, 1975
KISANGOPAL Vs. NARMADABAI	December 18, 1975
KOPARGAON BIG HAGAYATKAR VIVIDHA KARYAKARI SAHAKARI Vs. DEORAO SAKHARAM PAWAR	August 6, 1975
KRISHNA MADHAORAO GHATATE Vs. UNION OF INDIA	October 9, 1975
KRISHNA MADHAV GHULE AND OTHERS Vs. PADMJNIBAI MOHAN GHULE	August 7, 1975
KRISHNADEVI GUPTA Vs. BANWARILAL HANUMAN PRASAD TIBREWALA	February 11, 1975
KRUSHANADAS NAGINDAS BHATE Vs. BHAGWANDAS RANCHHODDAS	April 10, 1975
KUSUM DAVID KHARAT Vs. STATE OF MAHARASHTRA	February 10, 1975
LALSINGH PARDESHI Vs. MAHADEO SULAKHE	June 25, 1975
LAWRENCE PETER AMARE Vs. STATE OF MAHARASHTRA	August 11, 1975
LAXMAN CHANDRABHAN NAKTODE Vs. MAHARASHTRA REVENUE TRIBUNAL NAGPUR	April 2, 1975
LAXMAN GANPATI KHOT Vs. ANUSYABAI	April 3, 1975
LAXMAN NAVRAT Vs. KESHARINATH CHOGLE	July 28, 1975
LAXMIBAI JOSHI Vs. ARDISHI BABU HINGMIRE	July 14, 1975
LAXMIBAI SAMBA JADHAV Vs. BHARATLAL PREMCHAND GANDHI	February 18, 1975
LEELA RAMA KAMATHI Vs. MOHAMADALLI DASTAGIR SAHEB BELGAONKAR	February 24, 1975
LETICIA MARTINS Vs. MACKINNON MACKENZIE AND CO PVT LTD	November 14, 1975
LILADHAR WAMANRAO JICHAKAR Vs. SHAMRAO DOMAJI DONGRE AND OTHERS	January 9, 1975
M S SHAWHNEY ASSTT COLLECTOR OF CUSTOMS Vs. SYLVANIA AND LAXMAN LIMITED	January 14, 1975
M.P. RASHTRIYA BROOKE BOND CHAHA KARMACHARI SINGH, KANHAN, NAGPUR Vs. INDUSTRIAL COURT, NAGPUR AND OTHERS	September 20, 1975
MADANLAL NEMANI PVT LIMITED Vs. COMMISSIONER OF INCOME TAX	June 27, 1975
MADHAV MOTOR STORES Vs. COMMISSIONER OF INCOME-TAX	December 12, 1975
MADHAVLAL NARAYANLAL PITTIE Vs. CHANDRASHEKAR CHATURVEDI	June 16, 1975
MADHAVLAL NARAYANLAL PITTIE Vs. CHANDRASHEKHAR CHATURVEDI	March 1, 1975
MADHUKAR JOSHI Vs. STATE OF MAHARASHTRA	February 20, 1975
MADHUKAR KANNAYYALAL PUNJWANI Vs. STATE OF MAHARASHTRA	January 8, 1975
MAGANBHAI D DESAI Vs. LILY GOMES	February 11, 1975
MAHALAXMI GLASS WORKS PRIVATE LIMITED Vs. EMPLOYEES STATE INSURANCE CORPORATION	April 16, 1975
MAHENDRA ELECTRIC WORKS Vs. STATE OF MAHARASHTRA	November 26, 1975
MANEKLAL LALCHAND SHAH Vs. STATE OF MAHARASHTRA	February 28, 1975
MANGANESE ORE (INDIA) LIMITED, NAGPUR Vs. GRAM PANCHAYAT KHAIRI AND OTHERS	February 13, 1975
MANILAL JAMNADAS Vs. COMMISSIONER OF INCOME TAX	August 4, 1975
MANILAL JAMNADAS SEEDS Vs. COMMISSIONER OF INCOME TAX	August 1, 1975
MANNULAL H KASLIVAL Vs. JAIRAM A ROTE	July 24, 1975
MANOHAR SHAMRAO SINGANAPURE Vs. BALKRISHNA DATTATRYA DESHPANDE	September 26, 1975
MARSHAL BRAGANZA Vs. S R SAMANT PRESIDING OFFICER FIRST LABOUR COURT	January 29, 1975
MARUTI NAMDEO GADE Vs. DATTATRAYA VISHNU MAVAL	June 17, 1975
MAZANIA OF TEMPLE OF SHRI MAHALSA OF MARDOL Vs. P S NADKARNI	November 19, 1975
MESSRS. NAGARDAS CHHOTALAL SHAH Vs. MESSRS. SARDOOLSINGH KANMAL & CO	January 27, 1975
MOHAMAD KASIM ALIJAN Vs. STATE OF MAHARASHTRA	March 17, 1975
MOHAMMAD AYYUB S O MOHAMMAD MUSA Vs. VILOYAT ALI KHAN S O ALIYARKHAN	December 9, 1975
MOHAN Vs. STATE OF MAHARASHTRA	December 4, 1975
MOHMED ISMAIL S O HASAN MIR Vs. STATE OF MAHARASHTRA	December 16, 1975
MOHOMED FARID ABDUL SATTAR Vs. R N BARSEY	February 7, 1975
MONIE ARDESHIR BARIA MRS AND PILOO F ANTIA MRS Vs. CONTROLLER OF ESTATE DUTY	December 3, 1975
MORESHWAR ANANDRAO LAKHE Vs. THE DIVISIONAL SUPERINTENDENT, SOUTH EASTERN RAILWAY, NAGPUR DIVISION, NAGPUR AND OTHERS	July 2, 1975
MUKHTVAR BEGUM Vs. COMMISSIONER NAGPUR DIVISION NAGPUR	July 1, 1975
MUMTAZ PYARASAHEB RANA Vs. STATE OF MAHARASHTRA	March 20, 1975
MUNICIPAL COUNCIL AKOLA Vs. SECOND LABOUR COURT NAGPUR	February 19, 1975
MUNICIPAL COUNCIL, CITY OF ACHALPUR Vs. MOHD. SIRAJUDDIN KHAN JIAUDDIN KHAN AND OTHERS	July 2, 1975
N D GEORGOPOULOS Vs. STATE OF MAHARASHTRA	February 13, 1975
N.P. NATHWANI Vs. COMMISSIONER OF POLICE	December 15, 1975
NAGNATH KASHIRAM CHOUDHARI Vs. NANDED MUNICIPAL COUNCIL	August 11, 1975
NAGO DATTU MAHAJAN Vs. YESHODABAI HUNA MAHAJAN	July 1, 1975
NAND KISHORE BABULAL AGARWAL Vs. STATE OF MAHARASHTRA	March 12, 1975
NARAYAN BAJIRAO ANDRASKAR AND OTHERS Vs. THE COLLECTOR, YEOTMAL AND ANOTHER	November 14, 1975
NARAYAN GOVIND KALE Vs. DHARMARAJ HANMANT RAUT	July 25, 1975
NARAYANSA DHARAMCHANDSA Vs. LAXMAN MOTIRAM	March 19, 1975
NARSINGRAO GANGARAM PIMPALE Vs. STATE OF MAHARASHTRA	March 30, 1975
NATIONAL EDUCATION AND INFORMATION FILMS Vs. STATE OF MAHARASHTRA	January 15, 1975
NATIONAL TEXTILE CORPORATION Vs. STATE OF MAHARASHTRA	January 22, 1975
NAVNITLAL AMBALAL Vs. COMMISSIONER OF INCOME TAX	July 10, 1975
NEPOLEON FERNANDES Vs. UNION OF INDIA	November 14, 1975
OGALE GLASS WORKS LIMITED Vs. UNION OF INDIA	July 15, 1975
OGALE GLASS WORKS LTD Vs. UNION OF INDIA	July 14, 1975
P. P. SINGH Vs. THE STATE AND OTHERS	November 14, 1975
P.L. SHENDE AND ANOTHER Vs. M.P. MARDIKAR AND OTHERS	October 24, 1975
PANDHARINATH DHONDIBA JADHAV Vs. STATE OF MAHARASHTRA	January 21, 1975
PANDHARINATH GOPINATH Vs. LIMBAJI LAXMAN	August 13, 1975
PANDURANG GANPATRAO WELEKAR Vs. SUB-DIVISIONAL OFFICER NAGPUR	July 4, 1975
PARASRAM NAGOJI BHONG Vs. STATE OF MAHARASHTRA	January 6, 1975
PATILBUA PANDU LANDOE Vs. SADASHIV VITHOBA KAMBLE AND OTHERS	July 8, 1975
PAUL PETER DMELLO Vs. STATE OF MAHARASHTRA	January 10, 1975
PESTONJI DHANJISHAW ZILLA Vs. NADARSHAH R MULLA	April 16, 1975
PHULCHAND KESARIMAL MUTHA Vs. D R NAIK	January 9, 1975
PODAR MILLS LIMITED Vs. SYED ANWAR HUSSAIN KACHRAWALA	September 15, 1975
POONA MUNICIPAL CORPORATION EMPLOYEES UNION Vs. POONA MUNICIPAL CORPORATION	August 6, 1975
PRABHAKAR FATOO DESSAI Vs. VASSUDEVA NARAYAN SARMALKAR	August 5, 1975
PRAKASH RAMNATH ADURKAR Vs. GANESH WAMAN ATHAWALE	September 24, 1975
PREMCHAND NATHMAL KOTHARI Vs. KISANLAL BACHHARAJ VYAS	April 5, 1975
RAFIQKHAN HAMIDKHAN Vs. STATE OF MAHARASHTRA	October 22, 1975
RAGHUNATH RAMCHANDRA CHABRA Vs. STATE OF MAHARASHTRA	March 13, 1975
RAGHUNATH SALVI AND DATTATRAYA NALAWADE AND DINKER D GHATGE Vs. KISHOR MAHAJAN ANDGANPAT BHUWAD	July 9, 1975
RAJARAM BAHU KADAM Vs. BABU SHANKAR KADAM	October 20, 1975
RAJARAM KHEMRAJ Vs. STATE OF MAHARASHTRA	March 7, 1975
RAJENDRA TRADING CO Vs. COMMISSIONER OF INCOME TAX	July 7, 1975
RAJKUMAR MILLS LIMITED Vs. COMMISSIONER OF INCOME TAX	July 11, 1975
RAMBABU BAPUJI JAIBHEYE Vs. STATE OF MAHARASHTRA	June 30, 1975
RAMCHANDRA GANPAT CHOGLE Vs. COMMISSIONER FOR CO OPERATION AND REGISTRAR CO OPERATIVE SOCIETIES	July 21, 1975
RAMCHANDRA SHANKARRAO DESHPANDE Vs. STATE OF MAHARASHTRA	January 31, 1975
RAMDHAR JHIREE SHARMA Vs. R D GHUMKAR EXECUTIVE MAGISTRATE	August 26, 1975
RAMESH RAMLAL NARANG Vs. C.T.A. PILLAI AND OTHERS	July 14, 1975
RAMESH SHANKAR WANKHEDE Vs. STATE OF MAHARASHTRA	January 10, 1975
RAMESH SHELAR Vs. STATE OF MAHARASHTRA	October 24, 1975
RAMESHKUMAR SARUPCHAND Vs. ANIL ALIAS LEMICHAND HUKUMCHAND	August 19, 1975
RAMKUMAR RAMCHANDRA CHOUDHARI Vs. HINGOLI MUNICIPAL COUNCIL	October 15, 1975
RAMZANALI SHAHABUDDIN SHAIKH Vs. NASIMKHAN MUNSHIKHAN	October 22, 1975
RANCHHODDAS GOVINDDAS BANATWALA Vs. STATE	August 25, 1975
RATANSI S O MENESI Vs. STATE OF MAHARASHTRA	December 3, 1975
S N D T WOMENS UNIVERSITY Vs. KESHAV A POL	July 15, 1975
S.P. KHANNA, DY. OFFICIAL LIQUIDATOR, LAXMI BANK LTD., NAGPUR Vs. S.N. GHOSH	December 2, 1975
SADANAND NAGESH WAIKAR Vs. SHANKARLAL GIRDHARLAL OZA AND STATE OF MAHARASHTRA	July 18, 1975
SADASSIVA RAUJI GAITONDE Vs. JOSE JOAQUIM FONSECA	August 1, 1975
SALIL COOMAR ROY Vs. JAQUELINE MARIE ALBERTINE ROY	March 15, 1975
SAMASTHA LAD VANJARI SAMAJ Vs. WAMAN KISAN SANAP	December 19, 1975
SAMBAJI ABAJI PATHARKAR Vs. STATE OF MAHARASHTRA	September 22, 1975
SANTU GOPALA CHUMBHALE Vs. INDIRABAI JOHN KEEN	October 24, 1975
SARFARAZALLI NAWABALLI MIRZA Vs. MANECK GUSTADJI BURJORJI	November 18, 1975
SARFARZALI NAWABALI MIRZA Vs. MISS MANECK G. BURJORJI REPORTER	February 11, 1975
SARVAIYA AND CO Vs. STATE O MAHARASHTRA	December 10, 1975
SAYYED HASAN SAYYED MAHAMAD IDRUS Vs. SAYYAD MAZARULHAKKA SAYYAD MAHAMAD IDRUS	August 11, 1975
SAYYED YASIN Vs. KIRKEE CANTONMENT BOARD	September 5, 1975
SCINDIA STEAM NAVIGATION CO LTD Vs. UNION OF INDIA	August 12, 1975
SD UMAR SD AHMED Vs. DEDAMIYA HUSENBHAI	July 25, 1975
SEBASTIAO P J BRITTO Vs. INSPECTOR GENERAL OF POLICE	July 29, 1975
SECRETARY BISHOP COTTON SCHOOL NAGPUR Vs. S M YAKUB	July 21, 1975
SHAKUNTALABAI SAHABRAO PAWAR Vs. SAHEBRAO RAMBHAU PAWAR	March 4, 1975
SHANKAR BADHE Vs. RAM MANDIR CHINAWAL CHARITABLE TRUST	July 25, 1975
SHANKAR SADU WANJHE Vs. PARWATIBAI RAMCHANDRA DONGRE	October 21, 1975
SHANKARLAL LAXMINARAYAN RATHI Vs. UDAYSINGH DINKARRAO RAJURKAR	December 9, 1975
SHANKARRAO AMRUTRAO DESHMUKH Vs. GENDALAL TUNNVALAI BHOI	July 8, 1975
SHANKER PARSHARAM MARATHA Vs. BIPINCHANDRA KAMLASHANKAR DESAI	November 11, 1975
SHANTABAI VISHNUMAL Vs. GANPAT LADHA	August 29, 1975
SHANTARAM GOVIND KAMAT Vs. RAMA RAGUNATH AMONKAR	September 5, 1975
SHARAD DINKAR KAPSE Vs. STATE OF MAHARASHTRA	January 14, 1975
SHARDABEN JAYANTILAL MULJI Vs. COMMISSIONER OF WEALTH TAX	November 14, 1975
SHEIKH MOHAMED ARSHAD FAIZULLA Vs. DEVIDAS VITHAL SALSINGIKAR	September 17, 1975
SHIVHANKARLAL GUPTA Vs. C T A PILLAI	October 1, 1975
SHIVLAL KHUPCHAND SHOP Vs. TRIMBAK KASHINATH RAKTATE	March 13, 1975
SHREE CHANGDEO SUGAR MILLS LTD Vs. A.V. DESAI	April 15, 1975
SHRI CHIMANLAL HARGOVINDDAS Vs. COMMISSIONER OF INCOME TAX	December 15, 1975
SHRIKRISHNA KESHAV KULKARNI Vs. BALAJI GANESH KULKARNI	January 13, 1975
SHRIMATI KAUSHALYA BAI W/O SAJJANDAS Vs. COLLECTOR OF CENTRAL EXCISE	October 17, 1975
SHRIRAM ARJUN REDDI Vs. STATE OF MAHARASHTRA	March 12, 1975
SIDHAPPA ATNURE Vs. SIDRAMAPPA	July 29, 1975
SIDRAMAPPA BASAPPA ATNURE Vs. BIPINCHAND FULCHAND GANDHI	September 5, 1975
SITARAM DEOBA MARATHA Vs. HAWADVA PIRAJI NAOBUDHA	March 4, 1975
SITARAM SHOBHARAM Vs. NANDRAM CHUNILAL	August 4, 1975
SK JUSA Vs. GANPAT DAGDU GIRE	September 2, 1975
SRIPADA SINAI DUCLO Vs. STATE	January 27, 1975
STATE OF MAHARAHSTRA Vs. NAMDEO alias NENYA KOYAPPA BANSODE	January 13, 1975
STATE OF MAHARASHTRA Vs. SHANKAR MAHALING KALAL	January 8, 1975
STATE OF MAHARASHTRA Vs. BHIVSAN SAMPATRAO PAGAR	January 14, 1975
STATE OF MAHARASHTRA Vs. RAMJI RAMCHANDRA ROKADE	January 21, 1975
STATE OF MAHARASHTRA Vs. MADHUKAR SHANKAR PASTE	February 3, 1975
STATE OF MAHARASHTRA Vs. J V DSOUZA	January 21, 1975
STATE OF MAHARASHTRA Vs. PIRUMAL KHUSHALDAS	February 10, 1975
STATE OF MAHARASHTRA Vs. DASHRATH BHIKAJI	March 7, 1975
STATE OF MAHARASHTRA Vs. BHAWARLAL S O MADANLAL KADAL	March 10, 1975
STATE OF MAHARASHTRA Vs. ISHWARDAS NATHIMAL	March 10, 1975
STATE OF MAHARASHTRA Vs. FULAD T DAAMEHARI	February 28, 1975
STATE OF MAHARASHTRA Vs. UMAJI GANGARAM SALUNKHE	March 19, 1975
STATE OF MAHARASHTRA Vs. ABDUL KADIR ABDUL BHATKARA	April 4, 1975
STATE OF MAHARASHTRA Vs. SHANTILAL K SOMAIYA	June 24, 1975
STATE OF MAHARASHTRA Vs. BAIJNATH SHAH MATHURA SHAH	October 3, 1975
STATE OF MAHARASHTRA Vs. SHIVNATH RAGHUNATH	October 18, 1975
STATE OF MAHARASHTRA Vs. BHAGU DHUMAL	September 25, 1975
STATE OF MAHARASHTRA Vs. VILAS DESHARATH SHATE	November 12, 1975
STATE OF MAHARASHTRA Vs. ASHMABAI UDATA	July 30, 1975
STATE OF MAHARASHTRA Vs. HIRACHAND MODAJI JAIN	December 5, 1975
STATE OF MAHARASHTRA Vs. CHANDRASHEKHAR NILKANTH WASHIMKAR	April 11, 1975
STATE OF MAHARASHTRA Vs. NAMDEO LAXMAN GEDAM	January 12, 1975
STATE OF MAHARASHTRA Vs. MADHAV DATTATRAYA SATHE	December 18, 1975
STATE OF MAHARASHTRA Vs. POCHA LACHAMA MUNKEWAR	April 1, 1975
STATE OF MAHARASHTRA Vs. SHIOCHARAN BHANJI AND OTHERS	October 15, 1975
STATE OF MAHARASHTRA Vs. HAKIM ADD IN SAIFUDDIN	January 8, 1975
STATE OF MAHARASHTRA Vs. TUKARAM SHIVA PATIL	August 19, 1975
STATE OF MAHARASHTRA Vs. GOUTAM,	February 28, 1975
STATE OF MAHARASHTRA Vs. TUKARAM SHIVA PATIL	August 18, 1975
STATE OF MAHARASHTRA Vs. PRAKASH VISHNURAO MANE	October 15, 1975
STATE OF MAHARASHTRA Vs. SHARANAPPA MALAPPA SAKHARE	March 18, 1975
STATE OF MAHARASHTRA AND CHINTAMAN ZIPARU PATIL Vs. SHAKUNTALABAI	March 13, 1975
SUBHADRABAIKAMAJI Vs. MANYAJI SHIVRAM MARATHA	August 29, 1975
SUMANBAI Vs. ANANDRAO ONKAR PANPATIL	September 23, 1975
SUNANDA GAJANAN JADHAV Vs. GAJANAN MAHADEO JADHAV	January 8, 1975
SURENDRA MOHAN KHANNA Vs. ISHWARI G TOLAN	January 13, 1975
TARUN PLASTICS Vs. JAMNADAS LAXMICHAND	October 23, 1975
TATA IRON AND STEEL COMPANY LIMITED Vs. BAPAT D V ITO	February 26, 1975
TEHMI DINYAR MISTRY Vs. DINYAR KAIKHUSHROO MISTRY	September 17, 1975
TEMPLE OF SHRI SHANTADURGA CALANGUTCARINA NANORA Vs. MACARIO FRANCISCO JOSE DUARTE	July 28, 1975
THE CHIEF OFFICER, MUNICIPAL COUNCIL. AKOT AND ANOTHER Vs. SHANTABAI KISAN AND OTHERS	June 18, 1975
TIRATHSINGH BISANSINGH Vs. MAHARASHTRA STATE CO OPERATIVE TRIBUNAL	August 11, 1975
TOTARAM MAHARU Vs. RAMABAI	March 24, 1975
TRAUB INDIA PRIVATE LTD Vs. STATE OF MAHARASHTRA	November 20, 1975
TUKARAM BAPUJI NIKAM Vs. BELGAUM BANK LIMITED	March 14, 1975
UMABAI TRIMBAKRAO TALUKDAR Vs. SITARAM GOVIND SHIRBHATE AND ANOTHER	November 20, 1975
UNION OF INDIA Vs. TROSTBRUCKS 1	August 7, 1975
UNION OF INDIA Vs. M.K.C. KUTTY	August 19, 1975
UNITED PROVINCES COMMERCIAL CORPORATION Vs. STATE OF MAHARASHTRA	December 9, 1975
VASANJI GHELA AND CO Vs. COMMISSIONER OF SALES TAX	November 17, 1975
VASANT DHONDIBA CHOUDHARI Vs. STATE OF MAHARASHTRA	January 21, 1975
VASSUDEVA R NHAVELKAR Vs. VISHNUM ATMARAM GAUDE	July 14, 1975
VIDYADHAR JAGANNATH BHAVE Vs. INSPECTOR GENERAL OF REGISTRATION	July 16, 1975
VIJAY DASHRATH SHETE Vs. STATE OF MAHARASHTRA	January 9, 1975
VINAYAKRAO Vs. STATE OF MAHARASHTRA THOROUGH ITS SECRETARY REVENUE	March 19, 1975
VISHNO CHOITRAM JESSANI Vs. KAPILABAI WIDOW OF AMBALAL MISTRY	September 30, 1975
VISHNU JAKHU PATHADE Vs. BAIKU TULSIRAM MOCHI	February 10, 1975
VISHWANATH BHIMASHANKAR PETHAKAR Vs. MADHAV DATTATRAYA SANE	February 21, 1975
VISHWANATH RAMKRISHNA RAJWADE Vs. CORDEIRO PRESENT ADDITIONAL CHIEF METROPOLITAN MAGISTRATE	July 3, 1975
VISHWANATH SADASHIV DESHPANDE AND OTHERS Vs. COMPTROLLER AND AUDITOR	September 25, 1975
VISVONATA RAGHUNATH AUDI Vs. MARIANO COLACO	July 10, 1975
VITHAL KALLAPPA SHETTY Vs. STATE OF MAHARASHTRA	March 20, 1975
WASUDEO MADHAORAO ASSARKAR Vs. STATE OF MAHARASHTRA	February 27, 1975
WATSALABAI Vs. BABUTAI	April 17, 1975
WESTERN MECHANICAL INDUSTRIES PVT LIMITED Vs. COMMISSIONER OF INCOME TAX	August 11, 1975
WILFRED D SOUZA Vs. FRANCIS MENINO JESUS FERRAO	March 22, 1975
YADAORAO NATHUJI KOKUDE Vs. STATE OF MAHARASHTRA	August 5, 1975
YESHWANT SADASHIV DATYE Vs. DATTATRYA MAHADEO DR	April 5, 1975

Year 1975 of HIGH COURT OF BOMBAY

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