REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
"PAREKH BROTHERS", NAGPUR Vs. CORPORATION OF THE CITY OF NAGPUR AND OTHERS	September 24, 1974
ABDUL GAFOOR S O MOHAMMAD NASER Vs. STATE OF MAHARASHTRA	December 17, 1974
ABDUL HAFIZ BEG Vs. SAHEBBI	July 24, 1974
ABDUL JABBAR ABDUL DAKI Vs. STATE OF MAHARASHTRA	October 10, 1974
ABDUL KADAR FIDAHUSSEIN Vs. ABBASBHAI ABDUL QUAYOOM	February 26, 1974
AHMEDNAGAR BOROUGH MUNICIPALITY Vs. RAMCHANDRA TAKATMAL	November 19, 1974
AHOORA BLOCKS PRIVATE LIMITED Vs. FOCUS ADVERTISING PRIVATE LIMITED	March 14, 1974
AMAR THARUMAL RAJPAL Vs. THE STATE OF MAHARASHTRA	January 19, 1974
AMBA TANNIN AND PHARMACEUTICALS LTD. Vs. OFFICIAL LIQUIDATOR, HIGH COURT, BOMBAY	February 22, 1974
ARUNA GAJANAN BHATTE Vs. GOVINDBHAI APPAJI BHATTE	March 11, 1974
ARUNPRABHA G NAVALE Vs. GAJANAN NAVALE	December 11, 1974
ARVIND BHOGILAL Vs. COMMISSIONER OF INCOME TAX, BOMBAY CITY II	August 13, 1974
ARVIND BHOGILAL Vs. COMMISSIONER OF INCOME TAX	August 9, 1974
ASGARALI SHAMSHERALI Vs. CHIEF OFFICER, AKOT MUNICIPAL COUNCIL, AKOT AND OTHERS	July 22, 1974
AZIZ BAKSH Vs. STATE OF MAHARASHTRA	April 19, 1974
B. C. SHAH AND CO. Vs. T. P. KANANI	August 29, 1974
BABU KALLAPPA KHOT Vs. MHALSABAI MALHAR KULKARNI	January 9, 1974
BALDEVDAS R. RAHEJA Vs. UNION OF INDIA	March 20, 1974
BALKRISHNA RAGHUNATH SAWANT Vs. JAGANNATH SITARAM AKARTE	December 18, 1974
BALUKISHAN A DEVIDAVAL Vs. STATE OF MAHARASHTRA	January 19, 1974
BASWANT MOTIRAM GAYKI Vs. GANPAT DHANAJI GAYKI	July 26, 1974
BHAGIRATHIBAI Vs. CHANAPPA NAGAPPA SHILWANT	November 19, 1974
BHAGIRATHIBAI Vs. LALCHAND BALARAM	December 20, 1974
BHAICHAND JIVRAJ MUCHHALA Vs. COMMISSIONER OF INCOME TAX	August 13, 1974
BHAICHANDRA LAXMAN KARALE Vs. K V ACHARYA	November 19, 1974
BHARAT BARREL AND DRUM MFG CO PRIVATE LIMITED BOMBAY Vs. WORKMEN EMPLOYED UNDER IT	October 30, 1974
BHAU MARTAND SHELAR Vs. HAJABAI BALA NADAF	April 16, 1974
BHAVINA MOHANDAS JIANDANI Vs. SHABBIR ISMAIL GODHRAWALA	March 26, 1974
BHIMA AMBU Vs. STATE OF MAHARASHTRA	April 10, 1974
BHIMRAO HARNOOJI WANJARI Vs. STATE OF MAHARASHTRA	September 5, 1974
BOMBAY CYCLE AND MOTOR AGENCY LTD Vs. BHAGWANPRASAD RAMRAGUBIR PANDEY	February 12, 1974
BOMBAY CYCLE AND MOTOR AGENCY LTD Vs. BHAGWANPRASAD RAMRAGHUBIR PANDEY	February 13, 1974
BOMBAY ENAMEL WORKS Vs. PURSHOTTAM S SOMAIYA	February 25, 1974
BOMBAY SAMACHAR P LIMITED Vs. COMMR OF INC TAX BOMBAY CITY III	December 6, 1974
BRAHAM DUTT SHARMA Vs. S. BISHAN SINGH RANGWALA	September 25, 1974
BUDHA SHEN PANDEY Vs. STATE OF MAHARASHTRA	March 15, 1974
CHANDRAKALABAI Vs. SHARADCHANDRA	March 14, 1974
COMMISSIONER OF INCOME TAX Vs. JUPITER GENERAL INSURANCE CO	June 26, 1974
COMMISSIONER OF INCOME TAX Vs. VIJAYKUVERBA SAHEB OF MORVI H H MAHARANI SHRI	July 9, 1974
COMMISSIONER OF INCOME TAX Vs. SKENANDO RAYON CORPORATION OF U S A	November 27, 1974
COMMISSIONER OF INCOME TAX Vs. PURANMAL MANILAL	November 28, 1974
COMMISSIONER OF INCOME TAX Vs. PHATAK D R	August 6, 1974
COMMISSIONER OF INCOME TAX Vs. M BHUTA AND CO	August 8, 1974
COMMISSIONER OF INCOME TAX Vs. ELPHINSTONE SPINNING AND WEAVING MILLS COMPANY LIMITED	July 19, 1974
COMMISSIONER OF INCOME TAX Vs. PATEL INTERNATIONAL FILM LIMITED	July 26, 1974
COMMISSIONER OF INCOME TAX Vs. GOPAL INVESTORS CORPORATION PRIVATE LIMITED	July 30, 1974
COMMISSIONER OF INCOME TAX Vs. MADHAVNAGAR COTTON MILLS LIMITED	July 31, 1974
COMMISSIONER OF INCOME TAX Vs. COLOUR CHEM LIMITED	July 15, 1974
COMMISSIONER OF INCOME TAX Vs. EAST WEST IMPORT AND EXPORT PVT LIMITED	July 16, 1974
COMMISSIONER OF INCOME TAX Vs. BAI SAVITAGOURI	July 18, 1974
COMMISSIONER OF INCOME TAX Vs. PURUSHOTAM GANGADHAR BHENDE	December 17, 1974
COMMISSIONER OF INCOME TAX Vs. POPATLAL MULJI	November 29, 1974
COMMISSIONER OF INCOME TAX Vs. TATA IRON AND STEEL COMPANY LIMITED	December 2, 1974
COMMISSIONER OF INCOME TAX Vs. TATA SONS PVT LIMITED	December 2, 1974
COMMISSIONER OF INCOME TAX Vs. ASBESTOS MAGNESIA AND FRICTION MATERIALS LIMITED	December 6, 1974
COMMISSIONER OF INCOME TAX Vs. NARAINDAS DWARKADAS	March 17, 1974
COMMISSIONER OF INCOME TAX Vs. GOPAL INVESTORS CORPORATION PRIVATE LTD.	March 30, 1974
COMMISSIONER OF INCOME TAX Vs. ELPHINSTONE SPINNING AND WEAVING MILLS CO. LTD.	March 19, 1974
COMMISSIONER OF INCOME TAX (CENTRAL), BOMBAY Vs. MADHAVNAGER COTTON MILLS LTD.	March 31, 1974
COMMISSIONER OF INCOME TAX, BOMBAY CITY-I Vs. COLOUR-CHEM LTD.	March 15, 1974
COMMISSIONER OF INCOME TAX, BOMBAY CITY-I Vs. PATEL INTERNATIONAL FILM LTD.	March 26, 1974
COMMISSIONER OF INCOME TAX, BOMBAY CITY-II Vs. BAI SAVITAGOURI AND ORS. (TRUSTEES OF THE ESTATE OF LATE M. DAHYABI)	March 18, 1974
COMMISSIONER OF INCOME TAX, BOMBAY CITY-III Vs. KHUSHALBHAI PATEL & SONS	March 19, 1974
COMMISSIONER OF INCOME TAX, NEW DELHI Vs. EAST WEST IMPORT & EXPORT PVT. LTD.	March 16, 1974
COMMISSIONER OF INCOME-TAX BOMBAY CITY Vs. GAGALBHAI JUTE MILLS LTD	August 14, 1974
COMMISSIONER OF INCOME-TAX BOMBAY CITY-I Vs. H H MAHARANI SHRI VIJAYKUVERBA SAHEB OF MORVI	July 10, 1974
COMMISSIONER OF SALES TAX Vs. GANGADHAR SITARAM	November 25, 1974
COMMISSIONER OF SALES TAX Vs. MINIMAX LTD	November 25, 1974
COMMISSIONER OF SALES TAX Vs. RUKIYABAI ISMAIL	December 4, 1974
COMMISSIONER OF SALES TAX Vs. KAREEM ALI MOTIBHAI	December 5, 1974
COMMISSIONER OF SALES TAX Vs. REGAL HOTEL	December 3, 1974
COMMISSIONER OF SALES TAX Vs. S K MANEKIA	December 16, 1974
COMMISSIONER OF SALES TAX Vs. S GUPTA AND COMPANY	December 6, 1974
COMMISSIONER OF SALES TAX Vs. INDOKEM PRIVATE LIMITED	December 10, 1974
COMMR OF INC TAX BOMBAY CITY III Vs. KHUSHALBHAI PATEL AND SONS	July 19, 1974
CRICKET CLUB OF INDIA LTD Vs. MADHAV L APTE	August 30, 1974
DATTATRAYA NARHAR PITALE Vs. PRABHAKAR DINKAR GOKHALE	February 7, 1974
DAVID ALIAS BALASAHEB SUNDERRAO TAKALKAR Vs. KALPANA ALIAS MAI	December 12, 1974
DHINGRA R K AND CO Vs. COMMISSIONER OF INCOME TAX	August 5, 1974
DHODIBA BHIWA NAIKRAO Vs. DATTARAYA KESHAV PATHAK	September 10, 1974
DHONDIBA PARSHURAM KAKADE Vs. SOMESHWAR SAHAKARI SAKHAR KARKHANA LTD	December 6, 1974
DHRANGADHRA CHEMICAL WORKS LIMITED Vs. COMMISSIONER OF INCOME TAX	July 4, 1974
DHRANGADHRA CHEMICAL WORKS LTD. Vs. COMMISSIONER OF INCOME TAX, BOMBAY CITY-II	March 4, 1974
E. MERCK AKTIENGESELLSCHAFT Vs. SCHERING LIMITED	March 28, 1974
EBRAHIMBHAI Vs. STATE OF MAHARASHTRA	February 11, 1974
EKNATH NAMDEO MATEY Vs. KONDBA LAXMAN GADHAVE	August 26, 1974
FAKIRCHAND CHENABHAI GANDHI Vs. COMMISSIONER OF INCOME TAX	August 5, 1974
FOCUS ADVERTISING PRIVATE LTD Vs. AHOORA BLOCKS PRIVATE LTD	October 31, 1974
FOCUS ADVERTISING PVT LTD Vs. STATE OF MAHARASTRA	March 14, 1974
FRAMROZE MANECKJI BILIMORIA Vs. SUHRID GEIGY TRADING LTD	October 16, 1974
G R KARVE Vs. S D KULKARNI DR	March 19, 1974
G.L. THOKAL Vs. R.J. DESHMUKH	September 26, 1974
GAJANAN MAHARAJ SANSTHAN, SHEGAON Vs. KISAN VITHUJI LOKHANDE	September 20, 1974
GANESHLAL RADHAKISHAN Vs. STATE OF MAHARASHTRA	September 24, 1974
GANGABISAN DEOKARAN GATTANI Vs. TALAKCHAND WAGHAJIBHAI	April 20, 1974
GANNON DUNKERLEY AND COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX	November 30, 1974
GANPAT BAPURAO BIHAEKAT Vs. RAMESHWAR SHALLIGRAM PITAMBARWALE	April 24, 1974
GEOFFREY MANNERS AND CO LIMITED Vs. MEGAPHARMA LABORATORIES	April 26, 1974
GODREJ P. JOSHI Vs. M.V. BHATIA	February 6, 1974
GOPAL SHIROAM BHANKHED Vs. SAGIRABEGUM	December 13, 1974
GOPIKISHAN S O SITARAM LAKHOTIA Vs. GOPALRAO S O LAXMANRAO	September 11, 1974
GOVIND SHIVSHANKARLAL GUPTA Vs. M.G. MUGWE	October 30, 1974
GRAM SEVA MANDAL WARDHA Vs. COLLECTOR WARDHA	March 18, 1974
GULROZBANU KARMALLI Vs. KARMALLI	February 18, 1974
H B MUNSHI COMMISSIONER OF SALES TAX BOMBAY Vs. ORIENTAL RUBBER INDUSTRIES PVT LTD	March 16, 1974
H.H. MAHARANI SHRI VIJAYKUNVERBA SAHEB OF MORVI AND ORS. Vs. COMMISSIONER OF INCOME TAX, BOMBAY CITY-I	March 10, 1974
HARGOVINDJI CHUNNILAL BHAYANI Vs. MAHATMA GANDHI SARWAJANAIK WACHANALAYA	December 5, 1974
HARI PRASAD AND ANOTHER (ORI. PLAINTIFFS) Vs. NATHMAL CHUNILAL (ORIGINAL DEFENDANT)	February 21, 1974
HARISHCHANDRA GOPAL HADKAR Vs. STATE OF MAHARASHTRA	February 7, 1974
HAYATUDDIN Vs. ABDUL GAIN	December 2, 1974
IBRAHIM MAKBULSAHEB SHAIKH Vs. JANNATBI AHMED KOTHIMBIRE	December 18, 1974
INDER SEN ROY Vs. STATE OF MAHARASHTRA	July 12, 1974
INDIA UNITED MILLS LIMITED Vs. COMMISSIONER OF INCOME TAX	June 29, 1974
JAGADISH B RAO Vs. STATE	February 4, 1974
JAGDISH B RAO Vs. STATE	February 7, 1974
JAGDISH D. DENGVEKAR Vs. COLLECTOR OF CENTRAL EXCISE	October 14, 1974
JANARDHAN GAJANAN VAIDYA Vs. NARENDRA RAMCHANDRA DEORUKHKAR	September 3, 1974
JIVRAJ GALA Vs. S.M. KHATRI	July 12, 1974
K. JAYARAJA BALLAL Vs. COMMISSIONER OF BOMBAY DIVISION	September 10, 1974
KADOBE BHAGJI JADHAV Vs. STATE OF MAHARASHTRA	October 4, 1974
KAMLA GOBINDRAM BUXANI Vs. BARDRIPRASAD PANDEY	August 7, 1974
KANAKCHAND PREMCHAND SANOHVI AND ANOTHER Vs. STATE OF MAHARASHTRA THROUGH THE SECRETARY URBAN DEVELOPMENT, PUBLIC HEALTH AND HOUSING DEPARTMENT, BOMBAY AND ANOTHER	March 26, 1974
KANTILAL CHANDULAL DHARIA Vs. COMMISSIONER OF INCOME TAX	August 1, 1974
KANTILAL VED Vs. VIJAYSINGH GORDHANDAS	December 6, 1974
KARTARSING HUKUMSING CHOG Vs. MUKTABAI PARASHRAM PANSARE	June 18, 1974
KASHIBAI SACHIDANAND Vs. HINDUSTAN PENCILS PRIVATE LIMITED	February 5, 1974
KESARABAI Vs. HARIBHAU	July 11, 1974
KISHINCHAND CHELLARAM Vs. COMMISSIONER OF INCOME TAX	December 3, 1974
KUSUTO Vs. SONIYA BAI	March 14, 1974
LAXMAN HARIBHAU MAHAKAL Vs. STATE OF MAHARASHTRA	September 23, 1974
LAXMIKANT VYANKATESH PANDE Vs. GOKULDAS POPATLAL SINDHI	March 29, 1974
LOTAN BHOJI PATIL Vs. STATE OF MAHARASHTRA	January 23, 1974
M D SAMTANI Vs. ASHARAM M JAIN	January 7, 1974
MADAN GOPAL KAURA Vs. COLLECTOR, NAGPUR DISTRICT AND ANOTHER	June 27, 1974
MADHAO KRISHNARAO DESHPANDE Vs. STATE OF MAHARASHTRA	December 12, 1974
MANI E KARKARIA Vs. ELINOR F MIRZA	December 8, 1974
MANIKCHAND BIRDHICHAND SHARMA Vs. STATE OF MAHARASHTRA	March 28, 1974
MANJULABAI LAXMAN CHAVAN AND OTHERS Vs. MANIKCHAND TULJARAM SHAH AND OTHERS	October 1, 1974
MANOHAR GOVINDKAO SIRAS Vs. RAMCHANDRA GOVINDRAO SIPAS AND OTHERS	September 17, 1974
MARTAND RAMCHANDRA POTDAR Vs. DATTATRAYA RAMCHANDRA POTDAR	January 19, 1974
MATHURADAS GOKULDAS Vs. COMMISSIONER OF INCOME TAX	June 27, 1974
MEHBOOB PRODUCTIONS PRIVATE LTD. Vs. COMMISSIONER OF INCOME TAX, BOMBAY CITY-I	December 19, 1974
MEHBOOB PRODUCTIONS PVT LIMITED Vs. COMMISSIONER OF INCOME TAX	December 18, 1974
MEHKAR MUNICIPAL COUNCIL, MEHKAR Vs. MUNICIPAL OCTROI EMPLOYEES UNION, MEHKAR AND ANOTHER	September 17, 1974
MINERVA MILLS LTD Vs. GOVT OF MAHARASHTRA	January 19, 1974
MISTRY FOXDAR AND CO Vs. OSMANSHAHI MILLS LTD	February 27, 1974
MOHAN SONS BOMBAY PRIVATE LTD Vs. LADY SONOO JAMATJI JEJEEBHOY	October 24, 1974
MOHANDAS VISHINDAS CHAINANI Vs. HIRANAND ASSUMAL	January 25, 1974
MRS. S.G.P. ATHAIDE Vs. THE CHARITY COMMISSIONER	April 29, 1974
MUNICIPAL CORPORATION OF GREATER BOMBAY Vs. NARAYANDAS S SAMTANI	October 15, 1974
MUNICIPAL CORPORATION OF GREATER BOMBAY Vs. DIWAN SINGH SHAWAN SINGH	September 3, 1974
N.J. KATAKWAR AND OTHERS Vs. THE MUNICIPAL COUNCIL AND OTHERS	August 9, 1974
NAGPUR CORPORATION (CIVIL) CANTEEN Vs. P.D. KULKARNI	October 4, 1974
NAMDEO ATMARAM RAMTEKE Vs. STATE OF MAHARASHTRA	April 25, 1974
NAMDEO SAKHARAM MESHRAM Vs. MOTILAL UDAICHAND JAIN	August 13, 1974
NAMDEO TUKARAM SHETE Vs. STATE OF MAHARASHTRA	December 2, 1974
NAMDEO VISHNU JOSHI Vs. RAGHUNATH GANU KADAM	January 16, 1974
NARAYAN NAVSHA NAIK Vs. STATE OF MAHARASHTRA	December 17, 1974
NARAYAN THUNAJI Vs. MAHADEO RAGHO	September 5, 1974
NARAYANAN NAMBEESAN Vs. STATE OF MAHARASHTRA	July 16, 1974
NARAYANRAO MAROTIRAO PIMPALKAR Vs. WAMAN NATHUJI WANKHADE	April 23, 1974
NARENDRA BACHUBHAI DAVE Vs. JETHALAL S. DAVE	October 30, 1974
NATHU AND ANOTHER Vs. KAMLABAI AND ANOTHER	March 1, 1974
NEW PRAHLAD MILLS Vs. STATE OF MAHARASHTRA	November 19, 1974
P A MACHIAH Vs. CHAMPAKLAL NAGINDAS	June 25, 1974
P K KANE Vs. FAROOK KHOORDAYAR IRANI	March 11, 1974
PADMANABH NARAYAN INAMDAR Vs. STATE OF MAHARASHTRA	November 26, 1974
PANJUMAN HASSOMAL ADVANI Vs. HARPAL SINGH ABNASHI SINGH SAWHNEY	March 25, 1974
PATEL STONE TRADING CO Vs. RAMSING	February 22, 1974
PHILIP SIMON KALLATH Vs. RAJESHKUMAR	November 21, 1974
PHILIPS INDIA LTD Vs. KUNJU PUNNU	September 9, 1974
PHILLIPS INDIA LTD. Vs. KUNJU PUNNU	September 6, 1974
PRABHAKAR SHAMRAO MARATHE Vs. MAHARASHTRA STATE ELECTRICITY BOARD	January 8, 1974
PRAKASH RAJARAM Vs. STATE OF MAHARASHTRA	February 19, 1974
RAGHUNATH VITHAL DESAI Vs. STATE	January 30, 1974
RAJARAM ANNA YEDE Vs. SHASHIKALA BHAGWAN YEDE	February 18, 1974
RAJARAM NATHUJI PATHODE Vs. MANIRAM SAMBHA KOSE	March 13, 1974
RAJARAM SHIVRAM KALASKAR Vs. SABU SAKHARAM ZAKARE	October 15, 1974
RAM KUMAR JALAN Vs. COMMISSIONER OF INCOME TAX	July 2, 1974
RAMAJI BALIRAMJI SAWARKAR Vs. SPECIAL LAND ACQUISITION OFFICERGENERAL NAGPUR	January 23, 1974
RAMAKRISHNA RAMNATH Vs. STATE OF MAHARASHTRA	September 10, 1974
RAMBUVAL THAKOREPRASAD Vs. PHOENIX MILLS LTD	March 19, 1974
RAMCHANDRA ANANT PAVASKAR Vs. BALABAI KAMALAKANT VAJRATKAR	January 22, 1974
RAMCHANDRA GANPATI SALUNKE Vs. RAJARAM BAPU MORE	March 29, 1974
RAMCHANDRA MAROTI Vs. COLLECTOR LAND ACQUISITION OFFICER FOR THE NAGPUR IMPROVEMENT TRUST	March 15, 1974
RAMESH KRISHNA RAO Vs. STATE BANK OF INDIA	January 31, 1974
RAMESH RAMLAL NARANG Vs. M G MUGWE	December 5, 1974
RAMESHWAR BHURALAL SHARMA Vs. VITHAL SUKHDEO RATHOD	August 1, 1974
RAMGHANDRA VASUDEO ALIAS RAMACHANDRA PILLAY Vs. BABURAO APPASWMI PILLAY AND OTHERS	December 5, 1974
RAMKRISHNA BABURAO MASKE Vs. KISAN SHIVRAJ SHELKE	February 5, 1974
RAMKRISHNA BABURAO MASKE Vs. KISHAN SHIVRAJ SHELKE	February 1, 1974
RAMKUVAR MADANLAL ATALE Vs. MADANLAL SURAJKARAN ATALE	August 21, 1974
RAMNARAYAN SADASHIV PANDE Vs. GAJENDRA SINGH GOVIND SINGH	April 22, 1974
RATANLAL KISANDAS Vs. BAJTRAO GANPAT MAHALASNE AND 2 OTHERS	October 23, 1974
RATILAL NARBHERAM Vs. WELJI NAGJI	September 5, 1974
S T SWAMI Vs. AMRITLAL M JANI	September 26, 1974
SADANAND MURLIDHAR BURMA Vs. STATE OF MAHARASHTRA	April 24, 1974
SADANAND PATAMKAR Vs. NEW PRABHAT SILK MILLS	February 15, 1974
SADHANCHANDRA DAS Vs. GAURISHANKAR DAS	November 30, 1974
SAGOLITE INDUSTRIES Vs. N P INDUSTRIES	March 18, 1974
SANTOKSINGH Vs. RADHESHYAM	February 13, 1974
SATYANANRAYAN SURAJMAL AGROYA Vs. BASHIR SK AHMED TAAKE	December 6, 1974
SATYANARAYAN ATMARAM MISHRA Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY	October 8, 1974
SAYED ABAS RAZAVI Vs. KANEEZE SAKINA	August 1, 1974
SEKSARIA BISWAN SUGAR FACTORY LIMITED Vs. COMMISSIONER OF INCOME TAX	July 12, 1974
SEKSARIA BISWAN SUGAR FACTORY LTD. Vs. COMMISSIONER OF INCOME TAX (CENTRAL), BOMBAY	March 12, 1974
SHAH MHADU CHAMBHAR Vs. JINAPPA TIPPA MUDALE	October 22, 1974
SHAIKH NAWAB S O SHAIKH AHMED Vs. RABIA KHANAM MOHAMMAD USMAN	October 10, 1974
SHAKUNTALA SHRIDHAR SHETTY Vs. STATE OF MAHARASHTRA	January 28, 1974
SHAKUNTLA SHRIDHAR SHETTY Vs. STATE OF MAHARASHTRA	January 23, 1974
SHAMJI ASOO Vs. INDERMAL DHANRAJ	September 23, 1974
SHAMRAO RAGHUNATH PHADKE Vs. VITHAL VISHWANATH BADVE	December 4, 1974
SHANKAR MUNAJI KUTRE Vs. THE STATE OF MAHARASHTRA	January 30, 1974
SHANKARRAO RAMCHANDRARAO PHATE Vs. CHATRAPAL ANANDRAO KEDAR	January 16, 1974
SHANTILAL H SHAH Vs. UNION OF INDIA FIRE AND GENERAL INSURANCE CO LTD	April 30, 1974
SHANTILAL MURAI MURAO Vs. STATE OF MAHARASHTRA	March 25, 1974
SHAYARBAI KESARIMAL MARWADI Vs. HARAKCHAND DHANRUPJI	August 26, 1974
SHIVKISAN LAXMINARAYAN JAJU & SONS Vs. COMMISSIONER OF INCOME TAX, POONA	March 25, 1974
SHIVKISAN LAXMINARAYAN JAJU AND SONS Vs. COMMISSIONER OF INCOME TAX	July 25, 1974
SHIVPRASAD AND OTHERS Vs. RAGHUNATH	March 11, 1974
SHRIRAM HARI TAMBEY Vs. DIWAKAR RAMCHANDRA KHARABE	July 11, 1974
SIMI GAREWAL Vs. T.N. RAMCHANDRAN	February 28, 1974
SITARAM MILLS LIMITED Vs. COMMISSIONER OF INCOME TAX	December 2, 1974
SITARAM NARHAR WALKHADE AND OTHERS Vs. AMRU CHELARAM JAT	December 6, 1974
SITARAM RAJARAM DHINGE Vs. SATISH SHANTARAM UNDIRWADKAR	April 10, 1974
SK RAZAK Vs. RIYASATHBI	March 23, 1974
SMT. GULAB BAI DAMODAR TAPSE Vs. PETER K. SUNDER AND ORS.	February 13, 1974
SOLHINDER SINGH GYANCHAND KUCKREJA Vs. KADU BABU LAXMAN	November 26, 1974
SOUTH INDIA INSURANCE COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX	November 29, 1974
STATE Vs. ABDULLA MOHAMMAD PAGARKAR AND ANOTHER	April 29, 1974
STATE OF MAHARASHTRA Vs. LIMBAJI SAYAJI MHASKE, SARPANCH GRAM PANCHAYAT, SINDKHED RAJA, TAQ. MEHKAR, DIST. BULDANA	September 21, 1974
STATE OF MAHARASHTRA Vs. J.V. PATIL	August 21, 1974
STATE OF MAHARASHTRA Vs. IBRAHIM MOHOMED HUSSEIN MADDU	January 29, 1974
STATE OF MAHARASHTRA Vs. CHRISTINE KELLY	November 27, 1974
STATE OF MAHARASHTRA Vs. BHIMRAO VITHAL JADHAV	September 21, 1974
STATE OF MAHARASHTRA Vs. SARVODAYA INDUSTRIES	July 25, 1974
STATE OF MAHARASHTRA Vs. OUSEPH VERGHESE	August 16, 1974
STATE OF MAHARASHTRA Vs. UMAR BADSHAH HASSAN DAMUDI	April 19, 1974
STATE OF MAHARASHTRA Vs. GENDALAL	April 11, 1974
STATE OF MAHARASHTRA Vs. HASSANALI VALI MOHAMED	January 22, 1974
STATE OF MAHARASHTRA Vs. R J KABANI	February 19, 1974
STATE OF MAHARASHTRA Vs. BAHADURSINGH S O JOHARSINGH	March 18, 1974
STATE OF MAHARASHTRA Vs. ASHOK KUMAR NETRAM	December 4, 1974
STATE OF MAHARASHTRA Vs. CHAND SIKANDAR PATEL	December 13, 1974
STATE OF MAHARASHTRA, THROUGH THE SECRETARY, INDUSTRIES AND LABOUR DEPARTMENT, GOVT. OF MAHARASHTRA SACHIVALAYA, BOMBAY AND ANOTHER Vs. DEVIDAS KHURSANGE	August 9, 1974
SUBHASH GANPATRAO BUTY Vs. MAROTI	August 27, 1974
SUKA HARI Vs. LILABAI ONKAR	July 12, 1974
SUKHDEO VITHAL PANSARE Vs. PRABHAKAR SUKHDEO PANSARE	March 7, 1974
SUMITRA DEVI MOTIDAS UDASI Vs. CHUNILAL BHIMJIBHAI	September 7, 1974
SURAJRATAN DAMANI Vs. COMMISSIONER OF INCOME TAX	August 16, 1974
SUSHILABAI RAMCHANDRA KULKARNI Vs. NARAYANRAO GOPALRAO DESHPANDE	August 22, 1974
SUSHILABHAI DATTARAYA DESHMUKH Vs. STATE OF MAHARASHTRA	March 13, 1974
TARACHAND HAJARIMAL OIL MILLS Vs. STATE OF MAHARASHTRA	December 6, 1974
TATA IRON AND STEEL COMPANY LTD Vs. STATE OF MAHARASTRA	September 25, 1974
TEJMAL HAJARIMAL ALIAS RAMANLAL ZAMBERLAL CHHAJED Vs. MOTIRAM SAVLARAM KAPDE AND ANOTHER	December 11, 1974
TEJRAJ GHAMANDIRAM GOWANI Vs. H.N. RAY	November 1, 1974
THE ASSISTANT REGIONAL DIRECTOR Vs. THE MODEL MILLS NAGPUR LTD.	February 20, 1974
THE STATE Vs. ZAHID HUSSAIN KIKABHAI	August 12, 1974
THE TRUSTEES OF THE PORT OF BOMBAY Vs. INDIAN GOODS SUPPLYING COMPANY	November 1, 1974
TRIPURA JUTE MILLS LTD Vs. STATE OF MAHARASTRA	September 28, 1974
TUKARAM NIRAJI PATIL Vs. HANMANTRAO VITHALRAO PATIL	October 22, 1974
TUKARAM S O VITHALRAO KHALSE Vs. BHIMRAO S O BHIKAJI BAWANE	February 1, 1974
TUNGABHADRABAI DEORAO BHAGWAT Vs. NANASAHEB GANPATRAO KHALATE	March 22, 1974
UDYOG MANDIR Vs. CONTESSA KNIT WEAR	April 29, 1974
UNION OF INDIA Vs. VIJAY MANUFACTURING CO PVT LTD	October 24, 1974
UNION OF INDIA (UOI) Vs. MANSINGKA INDUSTRIES PVT. LTD.	September 6, 1974
UNION OF INDIA REPRESENTING THE CENTRAL RAILWAY ADMINISTRATION Vs. SAMUEL PETERS	January 15, 1974
V M SALGAOCAR AND BROTHER PVT LTD Vs. ANTONIO LARANJO	April 18, 1974
V P JOHNNY Vs. STATE	January 21, 1974
V.K. RAO Vs. CHANDAPPA APPA DEVADIGA	October 17, 1974
VALI MOHAMED SHAIKH RAMZAN KABABWALA Vs. MOHAMED SHABIR alias MOHAMED SABIR MOHAMED UMAR	January 28, 1974
VENUTAI MOTIRAM GHONGDE Vs. SADASHIV PARASHRAMJI MADGHE	July 18, 1974
VENUTAI SITARAM PAWAR Vs. GULABCHAND TEJMAL SHAH	September 4, 1974
VICTORY FLASK CO. PVT. LTD Vs. GOVIND BHAGOJI BORJE	October 14, 1974
VIDARBHA MILLS BARAR LTD. Vs. COLLECTOR OF CENTRAL EXCISE AND ORS.	July 30, 1974
VIJAYKUNVERBA SAHEB OF MORVI H H MAHARANI SHRI Vs. COMMISSIONER OF INCOME TAX	July 10, 1974
VIRENDRA KUMAR KHAIRULAL JAISWAL Vs. K L ANEY	December 11, 1974
VISHNU KRISHNA BELURKAR Vs. STATE OF MAHARASHTRA	February 18, 1974
VISHNU KRISHNA BELURKAR Vs. STATE OF MAHARASHTRA	February 19, 1974
VISHWAJIT CO Vs. P.P. DAMLE	July 31, 1974
VISHWAS BALU Vs. GHASIRAM RAMRATAN JAJUM	July 25, 1974
VITHAL RANGANATH GAIKWAD Vs. MURLIDHAR VAMAN DHAVALE	September 10, 1974
VITHOBA Vs. STATE OF MAHARASHTRA	February 19, 1974
VRAJLAL MANILAL AND COMPANY (ORIGINAL PLAINTIFF) Vs. CORPORATION OF CITY OF NAGPUR (ORIGINAL DEFENDANT)	December 10, 1974
VYANKATESH DHONDDEY DESHPANDE Vs. SOU KUSM DATTATRAYA KULKARNI	October 11, 1974
W S PASARKAR Vs. ASHOK SAHAKARI SAKHAR KARKHANA LTD	January 10, 1974
WALCHAND AND COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX	August 1, 1974
YESHWANT RAMRAO DESHMUKH Vs. GANESHLAL DHANLAL MARWADI	December 6, 1974
ZENITH TIN WORKS CHARITABLE TRUST Vs. COMMISSIONER OF INCOME TAX, BOMBAY CITY-I	March 2, 1974
ZENITH TIN WORKS CHARITABLE TRUST Vs. COMMISSIONER OF INCOME TAX	July 2, 1974

Year 1974 of HIGH COURT OF BOMBAY

List of Cases

QUick Links

Get in Touch

Email

Contact Numbers

Address