REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
20TH CENTURY-FOX CORP INDIA P LTD Vs. F H LALA	March 3, 1973
A D SHASTRI Vs. S D PATIL	November 22, 1973
A K PORBUNDERWALA AND SONS Vs. GULAM HUSSAIN ALIBHAI NATHANI	November 3, 1973
ABDUL KARIM KASAM VIRANI Vs. STATE OF MAHARASHTRA	February 13, 1973
ABDUL KARIM KHAN Vs. LALMAN LACHMANJI	November 7, 1973
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. LATA MANGESHKAR MISS	June 20, 1973
AHMEDABAD MFG. AND CALICO PRINTING CO. LTD Vs. WORKMEN	July 4, 1973
ALI D. GANDHI Vs. S.L. THAKURDAS	November 15, 1973
AMALGAMATED ELECTRICITY COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX	July 17, 1973
AMAR DYE CHEMICAL LIMITED Vs. UNION OF INDIA	November 22, 1973
AMBADAS Vs. STATE OF MAHARASHTRA	November 22, 1973
ARUN GANESH PHANSALKAR Vs. STATE OF MAHARASHTRA	September 15, 1973
BABOOLAL DALCHAND MALONIYA Vs. DIRECTOR OF MUNICIPAL ADMINISTRATION SACHIVALAYA BOMBAY	November 20, 1973
BABU RAMA CHAUGULE Vs. GOODWILL BANK LTD	January 15, 1973
BABUBAO RAOJI AND ANOTHER Vs. STATE OF MAHARASTRA	June 26, 1973
BABUBHAI M SANGHVI Vs. COMMISSIONER OF INCOME TAX	July 25, 1973
BABURAO RAGHUNATH BAGAWADE Vs. CHANDULAL HIRALAL SHAH	January 24, 1973
BAI LAXMIBEN Vs. MAKANBHAI RAMJIBHAI	February 21, 1973
BAJIRAO SHEKOJI Vs. KOOSAN KONDAJI	August 2, 1973
BAPU SITARAM ADSULE Vs. APPA MHADGONDA PATIL	July 19, 1973
BAPURAO RAJARAM WAIKAR Vs. BABULAL MULCHAND SHAH	August 2, 1973
BAPUSAHEB BALASAHEB PATIL Vs. STATE OF MAHARASHTRA	November 2, 1973
BARNICE DOMNIC MIRANDA Vs. THE STATE	November 12, 1973
BASSAPPA S SAGOTI Vs. STATE	March 5, 1973
BEAUTY ART DYERS AND CLEANERS P LTD Vs. REGISTRAR OF COMPANIES	June 27, 1973
BENNET COLEMAN AND CO Vs. UNION OF INDIA	March 13, 1973
BENNET COLEMAN AND CO AND MAULI CHAND SHARMA Vs. UNION OF INDIA	March 12, 1973
BHAGWANDAS AND OTHERS Vs. UNION OF INDIA AND OTHERS	September 15, 1973
BHAU RAMCHANDRA MALAWADE Vs. THE STATE OF MAHARASHTRA	December 20, 1973
BHUJANGRAO GANPATI Vs. SHESHRAO RAJARAM	April 11, 1973
CAWASJI BEHRAMJI AND CO Vs. T J DLIMA	June 21, 1973
CHARITY COMMISSIONER Vs. VISHRAM BHARATI GOSWAMI	November 30, 1973
CHIMANLAL BELIRAM MEHTA Vs. M G VAIDYA	January 24, 1973
CHINDHA VITHAL SONAWANE Vs. SPECIAL LAND ACQUISITION OFFICER	October 12, 1973
CHINTAMAN Vs. DNYANESHWAR	March 12, 1973
COMMISSIONER OF GIFT TAX Vs. KAMDIN DR R B	December 17, 1973
COMMISSIONER OF INCOME TAX Vs. GORDHANDAS K VORA	December 21, 1973
COMMISSIONER OF INCOME TAX Vs. ASSOCIATED CEMENT COMPANIES LIMITED	November 15, 1973
COMMISSIONER OF INCOME TAX Vs. RAGHAVJI ANANDJI AND CO	November 22, 1973
COMMISSIONER OF INCOME TAX Vs. POLYCHEM LIMITED	November 20, 1973
COMMISSIONER OF INCOME TAX Vs. HIMALAYAN TILES AND MARBLE PVT LIMITED	November 28, 1973
COMMISSIONER OF INCOME TAX Vs. RASIKLAL MANEKLAL HUF	July 24, 1973
COMMISSIONER OF INCOME TAX Vs. HINDUSTAN ANTIBIOTICS LIMITED	July 26, 1973
COMMISSIONER OF INCOME TAX Vs. RAMPRASAD MEHRA	July 20, 1973
COMMISSIONER OF INCOME TAX Vs. TATA CHEMICALS LIMITED	June 19, 1973
COMMISSIONER OF INCOME TAX Vs. LAD PARISHAD KARYALAYA	July 5, 1973
COMMISSIONER OF INCOME TAX Vs. TRUSTEES OF SHRI CUTCHI LOHANA PANCHTADE MAHAJAN TRUST	July 12, 1973
COMMISSIONER OF INCOME TAX Vs. TRUSTEES OF ABDULCADAR EBRAHIM TRUST	July 12, 1973
COMMISSIONER OF WEALTH TAX Vs. ARVINDPRASAD N MAFATLAL	December 5, 1973
DALMIA DADRI CEMENT LIMITED Vs. COMMISSIONER OF INCOME TAX	July 10, 1973
DAMODAR SHANTARAM NADKARNI Vs. S E SUKHTANKAR	April 6, 1973
DARUBAI Vs. SHANKAR NARAYAN PETIL	March 1, 1973
DAS BERNARD Vs. STATE	September 19, 1973
DATTATRAYA KALURAM JADHAV Vs. NARAYANDAS BADRIDAS RATHI	July 24, 1973
DEMU BARRETO Vs. S R ARYA, COLLECTOR OF GOA	March 26, 1973
DEVENDRA TRADING COMPANY Vs. STATE OF MAHARASHTRA	August 18, 1973
DEVIDAS TULSIRAM BRIJWANI Vs. COMMISSIONER POONA MUNICIPAL CORPORATION	February 26, 1973
DEVIPRASAD KEJRIWAL Vs. COMMISSIONER OF INCOME TAX	July 20, 1973
DEVU PURUSHOTTAM COULECAR Vs. JAGDISH SAGAR, COLLECTOR OF GOA	March 28, 1973
DHIRAJ LAL MOHAN LAL KATHEWADI Vs. RANCHHOD BALARAM NAYAK	November 13, 1973
DHONDIRAM NARAYAN BHALAVANIKAR Vs. THE MAHARASHTRA STATE ELECTRICITY BOARD	August 9, 1973
DILIP KUMAR ROY Vs. COMMISSIONER OF INCOME TAX	July 19, 1973
E AJAY KUMAR Vs. TULSABAI	March 9, 1973
ESSO STANDARD INC Vs. UDHARAM BHAGWANDAS JAPANWALLA	January 19, 1973
GANAPATI GOPAL PATIL Vs. SHANKAR RAMA PATIL	April 6, 1973
GANESHILAL RAMKUMAR Vs. JHANGIRAM LILLARAM	April 24, 1973
GANON DUNKERLY AND CO LTD Vs. NEW POORNIMA PREMISES CO OPERATIVE HOUSING SOCIETY LTD	July 7, 1973
GANPATI RAM BHANDE Vs. BALIRAM RAGHUNATH JADHAV	March 8, 1973
GODAVARI PRAVARA CANAL CO OPERATIVE PURCHASE SALE UNION LTD Vs. KRISHNARAO	March 14, 1973
GOVIND RAGHUNATH SAWANT Vs. B. A. KAKADE	December 3, 1973
GOVINDBHAI APPAJI BHATE Vs. ARUNA GAJANAN BHATE	February 7, 1973
GOVINDLAL BHIKULAL MAHESHWARI Vs. FIRM THAKURDAS BHALLABHADAS	August 1, 1973
GREAT EASTERN SHIPPING CO. LTD Vs. UNION OF INDIA	February 19, 1973
GULABSING FATTESING VASAVE Vs. COMMISSIONER OF INCOME TAX	July 9, 1973
GULAMHUSSEIN EBRAHIM MATCHESWALLA Vs. COMMISSIONER OF INCOME TAX	July 31, 1973
HABIB AHMED KHUDABUX Vs. ABDUL KABUR REHMANJI GODIWALA	August 23, 1973
HAJRAT PIRANE CHILLA OF KHWAJA TRUST AKOLA Vs. MANAGER UNITED TRANSPORT MOTOR CO LTD	July 18, 1973
HARIBA KESHAV BARBOLE Vs. MOTIBAI DEEPCHAND SINGH	August 8, 1973
HASAM NURANI MALAK Vs. MOHANSINGH	September 3, 1973
HEMCHAND AMARCHAND Vs. COMMISSIONER OF INCOME TAX	November 23, 1973
HIPOLITO GREGORIO COUTINHO Vs. JAGDISH SAGAR AND OTHERS	June 27, 1973
INDIAN OIL CORPORATION LIMITED Vs. S RAJAGOPALAN, INCOME TAX OFFICER	April 25, 1973
INDIAN SAILORS HOME SOCIETY Vs. R D TULPULE	September 6, 1973
INDRAYANIBAL Vs. COLLECTOR OF NAGPUR	February 6, 1973
ISLAM ALI Vs. PANCHAVAT SAMITI TELHARA	July 31, 1973
JAIRAM KISSAN Vs. CHANDRAKALADEVI	April 23, 1973
JAIRAM RAMCHANDRA SIRSAT Vs. J A FIGUEREDO	January 9, 1973
JALIL KHAN HAJIKHAN Vs. MANAGING DIRECTOR MANGRULPIR JOINT MOTOR TRANSPORT CO PVT LTD	March 7, 1973
JAMNABAI Vs. SURVABHAN SEKHARAM PAWAR	July 24, 1973
JETHABHAI RATANSHI LODAYA Vs. MANABAI JETHABHAI LODAYA	April 6, 1973
JHAMAN KARAMSINGH DADLANI Vs. RAMANLAL MANEKLAL KANTAWALA	September 6, 1973
JIWANPRAKASH Vs. STATE OF MAHARASHTRA	January 10, 1973
JOAQUIM MANN Vs. STATE	June 22, 1973
KADAMMA ANJANAPPA Vs. MOTOR ACCIDENTS TRIBUNAL BOMBAY	August 17, 1973
KALAWATI RAMCHAND MALANI Vs. SHANKARRAO PATIL	April 26, 1973
KALYAN KUMAR NAG Vs. DINA GUHA	July 13, 1973
KASHINATH RAMJI SHIRSAT Vs. STATE OF MAHARASHTRA	August 9, 1973
KASHIPRASAD RAMANARAYAN AGRAWAL Vs. USMANKHAN GULABKHAN	July 6, 1973
KHEMCHAND THENGUMAL RAJPAL Vs. S.C. GUPTE	June 26, 1973
KHIVARAJ CHHAGNIRAM ZAVAR Vs. SHIVSHANKAR BASAPPA LINGASHETTY	January 29, 1973
KISAN SHORAM LEVA Vs. HARI TOTARAM	August 2, 1973
KISHANDAS DILBERDAS Vs. COMMISSIONER OF INCOME TAX	July 19, 1973
KISHORE PREMLAL DALAYA Vs. AKALI PREMAJI	February 26, 1973
KUMARI JETHI T. SIPAHIMALANI Vs. MAHARASHTRA STATE CO-OPERATIVE TRIBUNAL	July 18, 1973
LEOPOLDINE B GRACIAS Vs. VASSUDEVA R P MALLAR	July 30, 1973
LILA KISHENCHAND JAISINGHANI Vs. ODHAVJI POPATLAL AHYA	November 16, 1973
LIMBAYYA LIMBADRI ADEP Vs. NARAMMABAI SADASHIV ANDE	July 6, 1973
LOUISE DINSHAW CAMBATA Vs. DINSHAW S CAMBATA	February 15, 1973
MADHAO PANDURANG Vs. YESHWANT	March 16, 1973
MAHADEO AMRUT GAJBHIYE Vs. STATE OF MAHARASHTRA	November 9, 1973
MAKAN KALYAN TANDEL OF DAMAN Vs. FINANCE SECRETARY, PANAJI	March 31, 1973
MALAK H N Vs. AZIZ S YUSUF	March 2, 1973
MANORAMABAI XETIE Vs. LIDIA BELINDA SIMOES	June 30, 1973
MITHAILAL DALSINGHAR SINGH Vs. S V JOAG	January 24, 1973
MOHAMED SALIM SAMSUDDIN Vs. SPECIAL LAND ACQUISITION OFFICER II NASIK	September 27, 1973
MOTILAL MADANCHAND LODHA Vs. RAGHO TANAJI PATIL	April 26, 1973
MUNICIPAL CORPORATION OF GREATER BOMBAY Vs. BHAGWAN SAKHRAM SALASKAR	March 2, 1973
MURLIDHAR VISHNU CHOUDHARI Vs. CHIEF EXECUTIVE OFFICE ZILLA PARISHAD	April 26, 1973
MUTTOO R H Vs. KASTURBAI WALCHAND MRS	January 10, 1973
N VENKATRAO Vs. KISHATANNA	July 5, 1973
NAMDEO KHUSHAL DIGHE Vs. KESHARBAI DAMODHARDAS CHANDAK	June 25, 1973
NANAVATI AND CO PVT LTD Vs. R C DUTT	February 28, 1973
NANDANA CHANDRAKANT MEHTA Vs. CHANDRAKANT P MEHTA	September 13, 1973
NANDKISHORE FAKIRCHAND SEVAK Vs. NANJI RAGHOJI MALI	April 11, 1973
NANDLAL TOPANDAS Vs. R.K. JOSHI	December 17, 1973
NEW GRAND HIGH CLASS BAKERY Vs. EMPLOYEES' STATE INSURANCE CORPORATION	June 27, 1973
NEW INDIA ASSURANCE CO LTD Vs. RADHESHYAM MOTILAL KHANDELWAL	September 12, 1973
NEW KAISER I HIND SPG AND WVG COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX	December 4, 1973
P NARAYANA PILLAI Vs. T V RANGARAJAN	July 23, 1973
P.T. ANKLESARIA Vs. UNION OF INDIA	October 11, 1973
PANDU DHONDI YERUDKAR Vs. ANANDA KRISHNA PATIL	April 12, 1973
PARKAR J S Vs. PALEKAR V B	April 25, 1973
PARWAT AND 3 ORS Vs. KESHAO TRIMBAK JAHAGIRDAR	February 3, 1973
PATEL A J Vs. COMMISSIONER OF INCOME TAX	July 11, 1973
PRABHAKAR LAXMAN MOKASHI Vs. SADANAND TRIMBAK YARDI	September 20, 1973
PRABHAKAR RAGHUNATH DIXIT Vs. B.S. KOTHARE	March 20, 1973
PREMIER AUTOMOBILES LIMITED Vs. KAMLAKAR SHANTARAM WADKE	February 15, 1973
PUNJABRAO AND OTHERS Vs. V.M. MOLKAR AND OTHERS	December 11, 1973
PURSHOTTAM KAKODKAR Vs. DAYANAND B BANDODKAR	January 18, 1973
R S DESHPANDE Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY	April 9, 1973
RADHABAI GANPATI Vs. BHIMRAI GYANOBA	April 25, 1973
RAMDAS KHIMJI BROTHERS Vs. COMMISSIONER OF INCOME TAX	November 17, 1973
RAMDAS P CHITRIGI Vs. MONICA PASCOL MIRANDA	October 29, 1973
RAMESH HIMMATLAL SHAH Vs. HARSUKH JHADAVJI JOSHI	October 31, 1973
RIKHABCHAND MOHANLAL SURANA Vs. SHOLAPUR SPINNING AND WEAVING COMPANY LTD	November 6, 1973
ROGHUVIR NARAYAN LOTLIKAR Vs. CAETANO FIGUEIREDO	June 30, 1973
S.L. BHASIN Vs. LT. COL. RUCY D. COLABAWALA	August 9, 1973
S.M. DESHMUKH Vs. GANESH KRISHNAJI KHARE	June 29, 1973
SAKHARAM SHEKU SHINDE Vs. SHIVA DEORAO JAMALE	July 25, 1973
SAKHUBAI Vs. ONKARLAL DULICHAND AGARWAL	July 9, 1973
SAYED ABDUL KHAIR Vs. BABUBHAI JAMALBHAI	November 7, 1973
SAYED AHMED KABULI Vs. STATE OF MAHARASTHRA	September 18, 1973
SHAH J M Vs. BHATIA J M AAC OF WT	December 12, 1973
SHAH JETHALAL LALJI Vs. KHIMJI M. BHUJPURIA	June 29, 1973
SHAIKH BANNU Vs. STATE OF MAHARASHTRA	April 19, 1973
SHAKUNTALA RAJE PANDITJI Vs. MAHARASHTRA REVENUE TRIBUNAL NAGPUR	April 13, 1973
SHANKAR MADHAORAO GAMPAWAR Vs. MALTIBAI	June 28, 1973
SHANTILAL KALIDAS SHAH Vs. LALLUBHAI TALAK CHAND	September 4, 1973
SHEIK MADAR Vs. BHAGWAN	January 31, 1973
SHERE E PUNJAB CO OPERATIVE HOUSING SOCIETY LTD Vs. G W KSHIRSAGAR	March 23, 1973
SHIVRAJ FINE ART LITHO WORKS NAGPUR Vs. REGIONAL DIRECTOR REGIONAL OFFICE MAHARASHTRA BOMBAY AND 2 ORS	April 5, 1973
SHOLAPUR MUNICIPAL CORPORATION Vs. UMKANT SHANKARRAO BHAGWAT	April 25, 1973
SHRI MITHAILAL DALSINGHAR SINGH Vs. S.V. JOAG	January 23, 1973
SHRINIVAS SUBYYA ALWA Vs. KRISHNAVANI VASUDEO MUDLIYAR	July 11, 1973
SHRINIWAS DWARKADAS AGARWAL Vs. SUNDARBAL	February 5, 1973
SHRIYANS PRASAD JAIN Vs. BHALLA R K ITO	July 4, 1973
SITARAM Vs. STATE OF MAHARASHTRA	April 26, 1973
SOMNATH V POI DHUNGAT Vs. STATE	June 22, 1973
SPECIAL LAND ACQUISITION OFFICER (6), BOMBAY AND BOMBAY SUBURBAN DISTRICT Vs. TAYEBJEE ABDULHUSSEIN RESHAMWALLA	August 14, 1973
STATE Vs. CHOTU KARMALI	September 21, 1973
STATE OF MAHARASHTRA Vs. NIHALCHAND JIWANDAS MADAN	March 16, 1973
STATE OF MAHARASHTRA Vs. PRITHVIRAJ POKHRAJ JAIN	June 13, 1973
STATE OF MAHARASHTRA Vs. WAMAN LALJI PIMPLE	June 22, 1973
STATE OF MAHARASHTRA Vs. NARAYAN SHANKAR HASABNIS	January 11, 1973
STATE OF MAHARASHTRA Vs. N.M. SHAH	July 5, 1973
STATE OF MAHARASHTRA Vs. LINGAYYA KARIAPPA	November 27, 1973
STATE OF MAHARASHTRA Vs. REVACHAND SANMUKHDAS RAMCHANDANI	November 8, 1973
STATE OF MAHARASHTRA Vs. TUKARAM MANIKRAO WAGH AND ANOTHER	July 5, 1973
STATE OF MAHARASHTRA Vs. G.S. MORE	March 30, 1973
STATE OF MAHARASHTRA Vs. RAMCHANDRA VASUDEO DESHPANDE	March 14, 1973
STATE OF MAHARASHTRA Vs. R.S. THAKKAR	December 12, 1973
SUPDABAI BADRINARAYAN JOSHI Vs. SUBHASH KASHINATH SHRAWAK	July 13, 1973
SUSHILBAI NAGESH CHANDORKAR Vs. STATE OF MAHARASHTRA	November 6, 1973
TANBAJI MADHOJI CHAGRE Vs. NATHOBA JANBAJI DONGRE	August 9, 1973
TATA ENGINEERING AND LOCOMOTIVE CO. LTD Vs. UNION OF INDIA	June 12, 1973
TATA IRON AND STEEL COMPANY LIMITED Vs. UPADHYAYA N C	July 5, 1973
THANHABAI JAIVANTA ILAG Vs. DHODIRAM PANDURANG ILAG	January 30, 1973
THE FERTILIZER CORPORATION OF INDIA Vs. CHEMICAL CONSTRUCTION CORPORATION	February 7, 1973
THE STATE OF MAHARASHTRA Vs. JOYCE ZEE ALIAS TEMIKO	November 2, 1973
TRUSTEES OF K B H M BHIWANDIWALLA TRUST Vs. COMMISSIONER OF WEALTH TAX	December 6, 1973
TULSABAI NATHUDAS Vs. NARAYAN AJABRAO RAUT	July 26, 1973
UNION OF INDIA Vs. A.K. MATHIBORWALA	September 15, 1973
UNION OF INDIA Vs. JAIRAM RAMCHANDRA SIRSAT	January 19, 1973
VALIRAM LAKHANI Vs. S M KURAY	July 30, 1973
VASANT SAKHARAM SANAS Vs. CHABILDAS SOBHAGCHAND	November 19, 1973
VICENT J CARDOZO Vs. STATE	January 18, 1973
VIRBALA SUMANT LOKHANDE Vs. SUMANT MADHAY LOKHANDE	April 10, 1973
VISHNU Vs. GUNWANTRI PARAMANAND MALVIA	March 2, 1973
VISHWABHARTI CO OPERATIVE HOUSING SOCIETY LTD Vs. STATE OF MAHARASHTRA	March 3, 1973
VISHWAS NARAYAN LIMAYE Vs. SHARAD PAWAR	September 18, 1973
VITHAL CHHANA LALLU Vs. STATE	June 21, 1973
WADIA D P AND SONS Vs. COMMISSIONER OF INCOME TAX	July 19, 1973
WAMAN SHIVRAM MAHADIK Vs. M.W. DESAI	February 13, 1973
WASUDEO LAXMAN NANDANWAR Vs. UNION OF INDIA	April 11, 1973
YADAORAO RAMCHANDRA RAO MAJARKHEDE Vs. AGRICULTURAL PRODUCE MARKET COMMITTEE ARVI	July 11, 1973
YELLAPPA SHESHAPPA PUJARI Vs. STATE OF MAHARASHTRA	July 25, 1973
YESHBAI Vs. GANPAT IRAPPA JANGAM	September 24, 1973
YESHWANTRAO Vs. MIRABAI	January 10, 1973
ZILLA PARISHAD BHANDARA Vs. AGRICULTURAL PRODUCE MARKER COMMITTEE TIRORA	June 27, 1973

Year 1973 of HIGH COURT OF BOMBAY

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