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A P PURANIK Vs. SHOLPUR MUNICIPAL CORPORATION
|
February 3, 1972 |
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ACHUT PANDURANG KULKARNI Vs. SADASHIV GANESH PHULAMBRIKAR
|
March 23, 1972 |
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AGRICULTURAL PRODUCE MARKET COMMITTEE SHOLAPUR Vs. PANTAPPA SAYANNA VANGARI
|
September 29, 1972 |
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AJIT INVESTMENT CO PVT LTD Vs. K G MALVADKAR
|
June 29, 1972 |
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AJIT SINGH SUNDER SINGH Vs. DHANJISHAW J POONAWALLA
|
November 20, 1972 |
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ALOO INVESTMENT CO PVT LIMITED Vs. UNION OF INDIA
|
September 21, 1972 |
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ANANDRAO BAJIRAO DESHMUKH Vs. MAHADEO RAOJI GORE
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December 15, 1972 |
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ANUSYABAI Vs. STATE OF MAHARASHTRA
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September 7, 1972 |
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ARVIND N MAFATLAL Vs. UNION OF INDIA
|
June 23, 1972 |
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BALLARPUR COLLIERIES CO Vs. COMMISSIONER OF INCOME TAX
|
April 14, 1972 |
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BANDU DHANAJI AHIRE Vs. CHATURSING PARWATRAO THOKE
|
April 25, 1972 |
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BANDU DHANAJI AHIRE Vs. CHATURSING PARWATRAO THOKE
|
April 24, 1972 |
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BENNETT COLEMAN AND CO LTD Vs. VELJI LAKSHMI AND CO
|
March 20, 1972 |
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BHARAT BARREL AND DRUM MFG. CO. LTD Vs. B.S. KALELKAR
|
September 13, 1972 |
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BHARAT LINE LIMITED Vs. COMMISSIONER OF INCOME TAX
|
October 18, 1972 |
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BHILA KESHAV PATIL Vs. GANPATI CHUNILAL KABRE
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April 28, 1972 |
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BLAISE LOUIS Vs. NAGPUR UNIVERSITY NAGPUR
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June 22, 1972 |
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CABLE AND WIRELESS LIMITED Vs. GANGAL V H
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June 26, 1972 |
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CAPSULATION SERVICES PVT LIMITED Vs. COMMISSIONER OF INCOME TAX
|
October 11, 1972 |
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CASTOPHENE MFG CO Vs. JANAKI GILLUMAL
|
February 10, 1972 |
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CENTRAL BANK EXECUTOR AND TRUSTEE CO. LTD Vs. K.R. PAWAR
|
July 28, 1972 |
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CHAND LADLESAHEB SHAIKH Vs. DATTATRAYA SHANKAR MALKHARE
|
August 18, 1972 |
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CHANDKHAN Vs. W N GOUND
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July 11, 1972 |
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CHOUTHMAL NATHURAM JOSHI Vs. BHAGWANDAS ZUTALAL MARWADI
|
November 17, 1972 |
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COMMISSIONER OF INCOME TAX Vs. AHMEDABAD ELECTRICITY COMPANY LIMITED
|
October 19, 1972 |
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COMMISSIONER OF INCOME TAX Vs. KANHERE D L
|
October 9, 1972 |
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COMMISSIONER OF INCOME TAX Vs. TATA SONS PRIVATE LIMITED
|
October 18, 1972 |
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COMMISSIONER OF INCOME TAX Vs. CONFINANCE LIMITED
|
September 29, 1972 |
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COMMISSIONER OF INCOME TAX Vs. CHIMANLAL B PARIKH
|
September 29, 1972 |
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COMMISSIONER OF INCOME TAX Vs. BHAGWANDAS K BROS
|
October 2, 1972 |
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COMMISSIONER OF INCOME TAX Vs. JAMNADAS KHIMJI KOTHARI
|
October 3, 1972 |
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COMMISSIONER OF INCOME TAX Vs. MAHINDRA AND MAHINDRA LIMITED
|
October 4, 1972 |
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COMMISSIONER OF INCOME TAX Vs. VOYANTIZIES J
|
October 5, 1972 |
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COMMISSIONER OF INCOME TAX Vs. OFFICIAL LIQUIDATOR
|
October 5, 1972 |
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COMMISSIONER OF INCOME TAX Vs. NEVILLE N WADIA
|
September 28, 1972 |
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COMMISSIONER OF INCOME TAX Vs. NEW GREAT INSURANCE COMPANY LIMITED
|
July 19, 1972 |
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COMMISSIONER OF INCOME TAX Vs. SHAH U M PROPRIETOR SHRENIK TRADING CO
|
June 22, 1972 |
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COMMISSIONER OF INCOME TAX Vs. NEW GREAT INSURANCE CO. LTD.
|
March 19, 1972 |
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COMMISSIONER OF INCOME TAX, BOMBAY CITY-II Vs. JAMNADAS KHIMJI KOTHARI
|
October 4, 1972 |
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COMMISSIONER OF INCOME-TAX Vs. TATA SONS PRIVATE LTD
|
October 19, 1972 |
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COMMISSIONER OF INCOME-TAX BOMBAY CITY II Vs. U M SHAH PROPRIETOR SHRENIK TRADING CO
|
June 22, 1972 |
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COMMISSIONER OF INCOME-TAX BOMBAY CITY-I Vs. D L KANHERE
|
October 9, 1972 |
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COMMISSIONER OF INCOME-TAX BOMBAY CITY-I Vs. J VOYANTIZIES
|
October 5, 1972 |
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COMUNIDADE DE MOIRA Vs. VASSUDEVA RAMACHANDRA ALDONKAR
|
December 22, 1972 |
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DADAJI VISHWANATH GOHANE Vs. SHAMRAO
|
December 15, 1972 |
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DAHANUKAR D M Vs. COMMISSIONER OF INCOME TAX
|
October 19, 1972 |
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DEORAM ANA PATIL Vs. SONU PUNA PATIL
|
July 14, 1972 |
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DEVIDAS NARAYAN MORE Vs. CHUNILAL BHAILAL WANI
|
April 28, 1972 |
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DHANRAJMAL GOBINDRAM AND CO P LTD Vs. STATE OF MAHARASHTRA
|
September 12, 1972 |
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DHONDI VITHOBA KOLI Vs. MAHADEO DAGDU KOLI
|
April 18, 1972 |
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DHONDO PANDHARINATH KULKARNI Vs. SBRIPATI DAGDU NIMBALKAR
|
January 19, 1972 |
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DURGAPRASAD RAMNIWAS PODDAR Vs. MESSRS. AMIN & DESAI
|
August 3, 1972 |
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GAJANAN BHAN MAGAT Vs. EMPLOYEES STATE INSURANCE CORPORATION
|
November 21, 1972 |
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GANGADHAR DATTATRAYA SULE Vs. C K P CO OPERATIVE CREDIT BANK LTD
|
February 1, 1972 |
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GENU TATYABA ZAWARE Vs. TAIBAI GBNU ZAWARE
|
September 26, 1972 |
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GODAVARI SUGAR MILLS LTD Vs. S RAMAMURTHY
|
February 16, 1972 |
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GOPALDAS BULAKBIDAS MOHTA Vs. STATE OF MAHARASHTRA
|
February 14, 1972 |
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GULABRAO WAMANRAO PATIL Vs. S D RAJE AND THE STATE
|
March 18, 1972 |
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HARBANSINGH AJITSINGH Vs. UNION OF INDIA
|
October 20, 1972 |
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HARGOVINDSING NARAINSING Vs. COMMISSIONER OF INCOME TAX
|
October 6, 1972 |
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HARNAM SINGH SARDAR Vs. STATE AND THE DEPUTY CONTROLER OF IMPORTS AND
|
June 12, 1972 |
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HARSUKH JADHAVJI JOSHI Vs. RAMESH HIMATLAL SHAH
|
December 4, 1972 |
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HOUSABAI VISHNU YADAV Vs. KASHINATH PANDHARINATH VANPAL
|
January 29, 1972 |
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HUSEIN ABDUL KARIM PANJU Vs. MARIAMBAI ABDUL RAHIM
|
February 25, 1972 |
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IDANDAS PHAGUNMAL ASNANI Vs. S E SUKHTANKAR MUNICIPAL COMMISSIONER
|
April 6, 1972 |
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JAICHAND HOUSILAL GUJARATHI Vs. ANANDA TANJI PATIL
|
October 27, 1972 |
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JAINARAYAN MANDLAL Vs. AGARWAL PANCH MANDAL KHAMGAON
|
October 11, 1972 |
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JALANDAR GORAKH KIRTIKAR Vs. SHOBHA J. KIRTIKAR
|
March 23, 1972 |
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JAMUNABAI SHIVRAM HIREY Vs. MADHAV TRIMBAK MULEY
|
March 29, 1972 |
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JANARDHAN C. UPADHYE Vs. RAJNI PATEL
|
November 23, 1972 |
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JATASHANKAR DAYARAM Vs. COMMISSIONER OF INCOME TAX
|
December 8, 1972 |
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JONATHAN SAMUEL SOLOMON Vs. STATE OF MAHARASHTRA
|
September 15, 1972 |
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KASHINATH DAMODAR KAD Vs. STATE OF MAHARASHTRA
|
January 28, 1972 |
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KASTURBAI RATANCHAND GANDHI Vs. S.S. BADOLE
|
November 9, 1972 |
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KEDA KALU WAGH PATIL Vs. DEVIDAS PANDHARINATH METKAR
|
March 22, 1972 |
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KESHAV VITHAL MHATRE Vs. ARVIND RANCHHOD PAREKH
|
July 27, 1972 |
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KHEMRAJ AND ANOTHER Vs. MUNICIPAL COUNCIL, BULDANA AND STATE OF MAHARASHTRA
|
September 14, 1972 |
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KHUSHAL GAJANANRAO VANJARI Vs. BHAGWAN MAHADEO PATWARI
|
August 9, 1972 |
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KISAN GANGARAM LUNDE Vs. ADDITIONAL COMMISSIONER POONA
|
January 24, 1972 |
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KISHAN SALUBA Vs. DHARAMDEVI
|
March 6, 1972 |
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KISHINCHAND MURJIMAL Vs. BAL KALAVATI
|
March 14, 1972 |
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KLIM PLASTIC PRODUCTS Vs. PARADISE INDUSTRIAL CORPORATION
|
August 19, 1972 |
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KONDAJI PUNDULIK LANORE Vs. HARI BALY POTE
|
April 18, 1972 |
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KONDIBA Vs. GAJANAN
|
October 19, 1972 |
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KRISHNA Vs. JANARDHAN
|
December 22, 1972 |
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KRISHNA LAXMAN YADAV Vs. NARSINGHRAO VITHALRAO SONAWANE
|
March 2, 1972 |
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LACHMANDAS BANSILAL RATHOD Vs. ZUMBERLAL SURAJMAL GANDHI
|
July 21, 1972 |
|
LALIT GOPAL BERRY Vs. M V HIRWAY
|
April 14, 1972 |
|
LATA MANGESHKAR Vs. COMMISSIONER OF INCOME TAX
|
June 30, 1972 |
|
LAXMAN GOPAL JOSHI Vs. NARAYAN GOVIND VIDWANS
|
April 25, 1972 |
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LAXMINARAYAN DEEPCHAND MAHESHWARI Vs. BHIKU PUNJAJI LEWA
|
August 1, 1972 |
|
LUIZINA CYRIL VAZ Vs. M/S. CALTEX (INDIA) LIMITED
|
December 15, 1972 |
|
M G ANANTHA PADMANABHA SETTY Vs. COUNCIL OF SCIENTIFIC AND INDUSTRIAL RESEARCH AT NEW DELHI
|
November 30, 1972 |
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MADHAVLAL N. PITTIE Vs. MUNICIPAL CORPORATION FOR GREATER BOMBAY
|
February 14, 1972 |
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MADHUKAR TRIMBAKRAO GHISAD Vs. MALTI MADHUKAR GHISAD
|
July 25, 1972 |
|
MAHADEO Vs. STATE OF MAHARASHTRA
|
November 24, 1972 |
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MAHADEO KISANRAO SALUNKE Vs. STATE OF MAHARASHTRA
|
November 1, 1972 |
|
MAHADEO MAROTI Vs. GANPATI SOUSTHAN
|
August 9, 1972 |
|
MAHADEO RAMCHANDRA DANCE Vs. PYAR ALLI KHAS MOHAMAD TEJANI
|
December 19, 1972 |
|
MAHARASHTRA STATE ELECTRICITY BOARD BOMBAY Vs. UNION OF INDIA
|
August 16, 1972 |
|
MAHDUKAR VISHRAM SAWANT Vs. STATE OF MAHARASHTRA
|
December 18, 1972 |
|
MANEKJI EDULJI MISTRY Vs. MANEKSHA ARDESHIR IRANI
|
September 7, 1972 |
|
MANOHAR HIRU NAIK PARULEKAR Vs. AGRAWAL MINERALS (GOA) PVT LTD
|
February 18, 1972 |
|
MANOHAR NARAYAN JOSHI Vs. RAMU MHATANG PATEL
|
August 31, 1972 |
|
MANOHAR SRINIVASRAO KSHIRSAGAR Vs. THE STATE OF MAHARASHTRA
|
December 6, 1972 |
|
MARUTRAO BHAURAO SHELKE Vs. AKBARALLI NOORBHAI BOHORI
|
August 3, 1972 |
|
MESSERS IMADALI TAYABALI Vs. COMMISSIONER OF INCOME
|
January 14, 1972 |
|
MINOO MANECKSHAW KALIFA Vs. THE UNION OF INDIA (UOI)
|
March 20, 1972 |
|
MOHAN GOPAL CHAVAN Vs. T R KULKARNI
|
January 12, 1972 |
|
MUNICIPAL COUNCIL Vs. SHRIPAT GANESHLAL
|
November 23, 1972 |
|
NANA RAM KSHIRSAGAR Vs. STATE OF MAHARASHTRA
|
June 22, 1972 |
|
NAOROZE DORABJI BARIA Vs. LABHSHANKAR HARIRAM MEHTA
|
September 4, 1972 |
|
NARASAPPA Vs. STATE OF MAHARASHTRA
|
July 26, 1972 |
|
NARAYANLAL BANSILAL Vs. B N MEATTLE
|
June 16, 1972 |
|
NAZIAZENO FERNANDES Vs. UNION OF INDIA
|
August 28, 1972 |
|
NAZIR GULAM SAHEB BADDI Vs. D.G. MUGWE
|
October 12, 1972 |
|
P RATNAM YESHWANTRAJ MUDLIYAR Vs. VIMALCHANDRA SHIV DATTA GROVAR
|
August 25, 1972 |
|
P.T. ANKLESARIA Vs. UNION OF INDIA
|
November 29, 1972 |
|
PANDURABG SAKHARAM Vs. MAHAARASHTRA REVENUE TRIBUNAL NAGPUR
|
December 1, 1972 |
|
PHIROZE SORABJI PAREKH Vs. B M KAUL
|
June 15, 1972 |
|
PRALHAD GANABA KAPARE Vs. SADABA RAMBHAU BHONSALE
|
March 8, 1972 |
|
PUNJARAM MITHU KIRAD Vs. KHANDELWAL FERRO ALLOYS LTD
|
April 26, 1972 |
|
PURUSHOTTAM RAGHUNATH PANDE Vs. STATE OF MAHARASHTRA
|
December 12, 1972 |
|
R B KHAJOTIA Vs. A S T ZAIDY
|
June 26, 1972 |
|
RAFIQ ISMAIL SHIKALGAR Vs. APPA YESHWANT
|
September 20, 1972 |
|
RAJARAM Vs. GANPATI
|
December 22, 1972 |
|
RAJARAM ATMARAM LANDE AND OTHERS Vs. STATE OF MAHARASHTRA, THROUGH THE SECRETARY, AGRICULTURE AND CO
|
December 6, 1972 |
|
RAMA NINGAPPA JOSHILKAR Vs. KIRTIKUMAR PAWATRAO DESAL
|
August 17, 1972 |
|
RAMANLAL AMARNATH AGENCY LIMITED Vs. COMMISSIONER OF INCOME TAX
|
October 3, 1972 |
|
RAMBILAS MOHANLAL KABRA Vs. KRISHNABAL MOTILAL AGRAWAL
|
October 11, 1972 |
|
RAMCHANDRA VINAYAK BADAMIKAR Vs. PAYGONDA SARGONDA PATIL
|
January 14, 1972 |
|
RAMKRISHAN GANPAT FUTANE Vs. MOHAMMAD KASAM
|
August 21, 1972 |
|
RAMOO BAPOO GAIKWAD Vs. STATE OF MAHARASHTRA AND ANR.
|
February 25, 1972 |
|
RATANCHAND BALARAM SHAH Vs. KUMAR GANGABAI SHELGONDA PATIL
|
February 10, 1972 |
|
RESHMABAI Vs. SONA PUNA PATIL
|
July 14, 1972 |
|
SABASTIAN DCRUZ Vs. LAXMAN SHREEPAD DEODHAR
|
February 1, 1972 |
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SADASSHIVRAO RAGHUNATHRAO GANDEKAR Vs. ANANDRAO RAGHUNATHRAO GANDEKAR
|
September 21, 1972 |
|
SADHU MAHADU JAGDALE Vs. TATYA SADHY JAGDALE
|
February 7, 1972 |
|
SAKHARCHAND BHUKANDAS GUJARATHI Vs. PUNJU CHINTAMAN WANI
|
February 1, 1972 |
|
SANJAY COTTON CO Vs. OMPRAKASH SHIOPRAKASH
|
August 25, 1972 |
|
SARJERAO KONDIBA SAGAR Vs. P G KARNIK
|
April 11, 1972 |
|
SHAKTI ELECTRO MECHANICAL INDUSTRIES PVT LTD Vs. F N LALA
|
August 30, 1972 |
|
SHAKUNTALA Vs. NILKANTH AND OTHER
|
October 25, 1972 |
|
SHAMRAO Vs. STATE OF MAHARASHTRA
|
September 26, 1972 |
|
SHAMRAO KRISHNARAO KADU Vs. NANDKISHORE GHANSHYAMDA JAISWAL
|
November 9, 1972 |
|
SHAMRAO SHIVRAM AKHADE Vs. STATE OF MAHARASHTRA
|
September 28, 1972 |
|
SHANKARLAL LAXMINARAYAN RATHI Vs. GANGABISEN MANIKLAL SIKCHI
|
February 19, 1972 |
|
SHANTABAI RAMCHANDRA GHATGE Vs. PANDURANG RAMCHANDRA MANDLIK
|
March 27, 1972 |
|
SHESHRAO BALIRAMJI KALE Vs. COLLECTOR BULDANA
|
August 10, 1972 |
|
SHEWA LACHHA BANJAR Vs. BHAWARILAL GANESHMAL MARWADI
|
December 2, 1972 |
|
SHRIKANT TRIMBAK INDIKAR Vs. DHONDI DASHRATH JADHAV
|
March 10, 1972 |
|
SITARAM TENSUKHRAI LEKARIA Vs. V R BHOWARE
|
October 26, 1972 |
|
SOMESHWAR BAPURAO NILAKHE Vs. NIVRITTI BABURAO GHOLAVE
|
March 24, 1972 |
|
SOMNATH Vs. TIPANNA RAMCHANDRA JANNU
|
October 20, 1972 |
|
SRICRISHNA C S MOLIENCAR Vs. ELIAS DSOUZA
|
July 20, 1972 |
|
STATE OF MAHARASHTRA Vs. SADHUSINGH
|
October 24, 1972 |
|
STATE OF MAHARASHTRA Vs. RITESH KUMAR DHANJI
|
December 19, 1972 |
|
STATE OF MAHARASHTRA Vs. B.B. LOKHANDE
|
October 4, 1972 |
|
STATE OF MAHARASHTRA Vs. JAGASHI LALJI JAIN
|
August 29, 1972 |
|
STATE OF MAHARASHTRA Vs. GOVIND PURUSHOTTAM SHAHANE
|
February 25, 1972 |
|
STATE OF MAHARASHTRA Vs. VITHABAI LAXMAN HEDAU (ORIGINAL APPLICANT) AND LAXMAN GANPAT HEDAU (ORIGINAL NON-APPLICANT)
|
November 28, 1972 |
|
STATE OF MAHARASHTRA Vs. JAMUNADEVI SHRIKRISHNA MOHTA
|
March 13, 1972 |
|
STATE OF MAHARASHTRA PUBLIC WORKS DEPARTMENT Vs. BAPURAO DNYANOBA CHIDDARWAR
|
September 13, 1972 |
|
STATE OF MAHARASHTRA, COMPLAINANT Vs. JAMUNADEVI W/O SHRIKRISHNA MOHTA, ORIGINAL
|
March 14, 1972 |
|
STEEL PLANT PRIVATE LTD. Vs. THE REPUBLIC FORGE CO. LTD.
|
October 27, 1972 |
|
SUJATAALI MOTEBARALI Vs. RUPCHAND VISHNU DHANDE
|
March 28, 1972 |
|
SUNDRABAI RAMCHANDRA RABADE Vs. ANANDRAO HARIBHAU RABADE
|
July 3, 1972 |
|
SURAJMAL DAGDUAMJI Vs. SHRIKISAN RAMKISAN
|
July 25, 1972 |
|
SURJITSINGH BISHANSINGH Vs. KARANSINGH BANWARILAL
|
April 17, 1972 |
|
SURYAKANT RAMCHANDRA MUDAKE Vs. SHIVLINGA VISHWANATH GHONGADE
|
April 12, 1972 |
|
TENUMAL BISHAMAL SINGHI Vs. AMAR MOHANDAS SINDHI
|
March 24, 1972 |
|
THE STATE OF MAHARASHTRA Vs. DASHRATH LAHANU KADU
|
September 29, 1972 |
|
ULTRA CHEMICAL INDUSTRIES Vs. KISHORE INDUSTRIAL FINE CHEMICAL WORKS
|
April 4, 1972 |
|
UNION OF INDIA Vs. SEKSARAI COTTON MILLS LTD
|
July 4, 1972 |
|
UNION OF INDIA Vs. SCINDIA STEAM NAVIGATION CO. LTD
|
October 12, 1972 |
|
UNION OF INDIA Vs. KANTILAL NIHALCHAND
|
September 26, 1972 |
|
UNION OF INDIA Vs. GOSALIA SHIPPING PVT LTD , MARGAO GOA
|
February 25, 1972 |
|
UTTAM Vs. MUNICIPAL COUNCIL, DARWHA
|
August 11, 1972 |
|
UTTAMCHAND HUKUMCHAND SHET Vs. VISHWANATH BINDRAVAN BUNDELKHANDI
|
November 24, 1972 |
|
VAIJOBA SHAMRAO Vs. VASANT ABAJI
|
September 22, 1972 |
|
VASANT RAMCHANDRA SHARMA Vs. NARAYANIBAI MULCHAND AGRAWAL
|
April 20, 1972 |
|
VIDARBHA HOUSING BOARD Vs. INCOME TAX OFFICER
|
February 18, 1972 |
|
WADILAL DAMODAR SHAH Vs. JOSEPH PAUL ABRAKKAL
|
March 27, 1972 |
|
WEST END HOTEL PVT. LTD. Vs. MANU SUBEDAR
|
June 28, 1972 |
|
Y.G. CHAVAN Vs. PARVATIBAI
|
February 10, 1972 |
|
YASHODABAI KESHAV THAKUR DESAI Vs. BHASKAR MORESHWAR KAMAT
|
April 4, 1972 |
|
ZURI AGRO CHEMICALS LTD Vs. F S WADIA
|
November 9, 1972 |