REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
A.G. PATHAK Vs. S.L. PRASAD	June 15, 1971
ABDUL HUSSAIN SHAIKH GULAMALI JAMBAWALLA Vs. BOMBAY METAL SYNDICATE	March 29, 1971
AIYASHA BEGUM Vs. KAPURCHAND RAHMAL	March 26, 1971
AKHIL DESHASTHA RIGVEDI BRAHMAN MADHYAWARTI MANDAL Vs. JOINT CHARITY COMMISSIONER MAHARASHTRA STATE BOMBAY	July 16, 1971
AKHIL DESHASTHA RUGVEDI BRAHMIN MADHYAWARTI MANDAL Vs. JOINT CHARITY COMMISSIONER MAHARASHTRA STATE BOMBAY	September 16, 1971
ALI MOHIDIN CUNNA Vs. STATE	October 19, 1971
ALL INDIA VOLTAS AND VOLKART EMPLOYEES FEDERATION Vs. VOLTAS LTD	July 23, 1971
AMERICAN EXPRESS BAKERY Vs. EMPLOYEES' STATE INSURANCE CORPORATION	August 20, 1971
AMIN ABDUL KADAR MURTASA Vs. JIVRAJ OTMAL RATNAGIRI BHAGIDARI	February 22, 1971
ANAJI THAMAJI PATIL Vs. RAGHO BHIVRAJ PATIL	November 5, 1971
ARTHUR AND CO Vs. SHAMJI KALIDAS AND CO	April 26, 1971
BABAN KRISHNARAO MISAL Vs. NARAYAN YESHWANT GODSE	August 28, 1971
BABHUTMAL RAICHAND OSWAL Vs. LAXMIBAI RAGHUNATH TARTE	November 19, 1971
BALAKRISHNA BHASKAR PARANJAPE Vs. H R GOKHALE	June 21, 1971
BALAKRISHNA PILLAI Vs. ANANT ENGINEERING WORKS PRIVATE LIMITED	January 8, 1971
BALKU LAXMAN KHATIK Vs. BIRU RAMACHANDRA KOTMIRE	April 16, 1971
BALKU LAXMAN KHATIK Vs. BIRU RAMACHANDRA KOTMIRE	August 28, 1971
BANK OF INDIA LTD Vs. AHMEDABAD MANUFACTURING AND CALICO PRINTING CO LTD	September 1, 1971
BANK OF INDIA LTD Vs. AHMEDABAD MANUFACTURING and CALICO PRINTING CO LTD	October 1, 1971
BERAR TRADING COMPANY LTD Vs. GAJANAN GOPALRAO DIXIT	February 25, 1971
BHALCHANDRA DHARMAJEE MAKAJI Vs. ALCOCK ASHDOWN and CO LTD	July 20, 1971
BHAURAO DAGADU THAKUR Vs. STATE OF MAHARASHTRA	August 31, 1971
BHAURAO DAGDAGU THAKUR Vs. STATE OF MAHARASHTRA	August 25, 1971
BHAVNANI BUS SERVICE CO Vs. COMMISSIONER OF INCOME TAX BOMBAY CITY	February 1, 1971
BHAVNANI BUS SERVICE CO Vs. COMMISSIONER OF INCOME TAX	January 29, 1971
BHIKUBAI BHIMA GAIDHANE Vs. KHANDU DAJI PAGAR	August 27, 1971
BINDICHAND HIRALAL BHANDARI Vs. BABU SADASHIV BORHADE	March 11, 1971
BRIHAN MAHARASHTRA SUGAR SYNDICATE LIMITED Vs. COMMISSIONER OF INCOME TAX	February 2, 1971
C H SHAH Vs. S S MALPATHAK	August 5, 1971
CENTRAL PROVINCES MANGANESE ORE COMPANY LTD Vs. STATE OF MAHARASHTRA SALES TAX DEPARTMENT	March 17, 1971
CEPT Vs. RAMGOPAL GANPATRAI AND SONS LIMITED	July 28, 1971
CHAMPALAL GANESHMAL Vs. STATE OF MAHARASHTRA	January 15, 1971
CHANDULAL CO Vs. NIHALCHAND PANNAJ	April 27, 1971
CHARITY COMMISSIONER BOMBAY Vs. SYED YASIN	February 23, 1971
CHARITY COMMISSIONER MAHARASHTRA STATE BOMBAY Vs. HIRJIBHOY MANCHERJI KAVARANA	March 25, 1971
CHIEF OFFICER, SANGLI MUNICIPAL COUNCIL Vs. KHADYA PEYA VIKRETAS MALAK SANGH SANGLI	August 2, 1971
CHINDHU GOTU SONAR Vs. VANA MUNJI PATIL	December 18, 1971
CHINNUBHAI CHANDULAL PARIKH Vs. DHANYAKUMAR MOTIRAM BELOKAR	March 2, 1971
CITY OF NAGPUR CORPORATION Vs. SUKHANANDAN MAHABIR AHIR	June 22, 1971
COMMISSIONER OF EXCESS PROFITS TAX Vs. RAMGOPAL GANPATRAI AND SONS LTD	March 28, 1971
COMMISSIONER OF INCOME TAX Vs. UNION LAND AND BUILDING SOCIETY PVT LIMITED	February 8, 1971
COMMISSIONER OF INCOME TAX Vs. SUNDERLAL N DAGA NO 1	January 27, 1971
COMMISSIONER OF INCOME TAX Vs. MIMRAJ MANMAL RUIA	July 29, 1971
COMMISSIONER OF INCOME TAX Vs. HOLCK LARSEN H	August 11, 1971
COMMISSIONER OF INCOME TAX Vs. TANUBAI D DESAI	August 13, 1971
COMMISSIONER OF INCOME TAX BOMBAY Vs. UNION LAND AND BUILDING SOCIETY PVT LTD	February 10, 1971
COMMISSIONER OF INCOME TAX BOMBAY CITY Vs. H HOLCK LARSEN	August 12, 1971
COMMISSIONER OF INCOME TAX BOMBAY CITY I Vs. TANUBAI D DESAI	August 3, 1971
COMMISSIONER OF INCOME TAX BOMBAY CITY II Vs. MIMRAJ MANMAL RUIA	March 29, 1971
COMMISSIONER OF INCOME TAX POONA Vs. SUNDERLAL N DAGA	January 27, 1971
COMMISSIONER OF INCOME TAX POONA Vs. SUNDERLAL N DAGA	January 28, 1971
COMMISSIONER OF SALES TAX Vs. PATEL INDIA PVT LTD	June 30, 1971
COMMISSIONER OF SALES TAX BOMBAY Vs. SIEMENS ENGINEERING AND MANUFACTURING CO OF INDIA LTD	June 29, 1971
COMMISSIONER OF SALES TAX MAHARASHTRA STATE BOMBAY Vs. ASSOCIATED ELECTRICAL INDUSTRIES NAGPUR-1	June 30, 1971
COMMISSIONER OF SALES TAX MAHARASHTRA STATE BOMBAY-10 Vs. HINDUSTAN SILK MILLS BOMBAY-2	June 30, 1971
D S RAME Vs. STATE OF MAHARASHTRA	December 23, 1971
DADU NARAYAN PATIL Vs. JAMNIBAI RAGHO PATIL	June 17, 1971
DANIAL H WALCOTT J PRISONER Vs. SUPERINTENDENT NAGPUR CENTRAL PRISON	September 30, 1971
DEVIDAS NARAYAN KANGO Vs. BRIJLAL LAKDU BHAVSAR	April 22, 1971
DHOOTPAPESHWAR SALES CORPORATION PRIVATE LIMITED Vs. STAT	September 24, 1971
DIWANCHAND GUPTA Vs. N M SHAH	July 1, 1971
DURGADAS DEVIDAS RATHOD Vs. VITHAL SIDRAM UDATE	February 10, 1971
FILMISTAN PRIVATE LTD Vs. MUNICIPAL CORPORATION FOR GREATER BOMBAY	June 16, 1971
FRAMROZE RUSTOMJI PAYMASTER Vs. BRITISH BURMAH PETROLEUM CO LTD	August 11, 1971
G Y BHANDARE Vs. ERASMO DE JESUS JACK SEQUEIRA	September 14, 1971
GANESHRAO KISHANRAO DESHMUKH Vs. DEVSINGH VENKATASINGH	July 27, 1971
GOOL RUSTOMJI LALA Vs. JAL RUSTOMJI LALA	January 29, 1971
GOVINDA ZIBLA DOYE Vs. UDHAO DHARMAJI NIKHADE	August 17, 1971
GUJARAT WOOD WORKS Vs. GENERAL KAMGAR UNION RED FLAG	June 18, 1971
GULABCHAND HIRALAL Vs. HAKIMCHAND CHOTHMAL	March 18, 1971
GULAMHUSSEIN AHMEDALLI AND CO Vs. CANHAG PRIVATE LTD	November 12, 1971
H HOLCK LARSEN Vs. COMMISSIONER OF INCOME TAX BOMBAY	August 10, 1971
HARI RACHU KANADI Vs. STATE OF MAHARASHTRA	April 28, 1971
HOLCK LARSEN H Vs. COMMISSIONER OF INCOME TAX	August 10, 1971
HOME INSURANCE CO. OF NEW YORK Vs. SHANTIKUMAR R. CANJI	March 29, 1971
INDIAN CENTRAL TIN WORKS Vs. EMPLOYEES' STATE INSURANCE CORPORATION	March 24, 1971
ISABEL M REBELLO Vs. KASARCHAND ANANDRAM BANTHIA	March 30, 1971
JAGGANNATH DWARKANATH RAJE Vs. STATE OF MAHARASHTRA	November 17, 1971
JAIKUMAR SHIVLAL SHAH Vs. MOTILAL HIRACHAND GANDHI	April 28, 1971
JALNA CONSUMERS CO-OPERATIVE SOCIETY Vs. HIRALAL GIRDHARILAL	November 10, 1971
JALNA CONSUMERS' CO-OPERATIVE SOCIETY LTD Vs. HIRALAL GIRDHARILAL	November 9, 1971
JANKIBAI PRAHLADRAI BRIJLAL SEKSARIA Vs. KASHINATH RAGHUNATH KELKAR	January 21, 1971
JAYSING RATILAL KOTAK Vs. MUNICIPAL COMMISSIONER FOR GREATER BOMBAY	March 1, 1971
JIVANLAL DAMODARDAS WANI Vs. NARAYAN UKHA SALI	March 4, 1971
JOHN F GODINHO Vs. STATE	January 2, 1971
JUMMAN Vs. SHAHAJAHANBI SULEMAN	March 25, 1971
K K PORBUNDERWALLA Vs. COMMISSIONER OF INCOME TAX BOMBAY	March 1, 1971
K R AGARWAL Vs. BALKRISHNA JAWAR	September 21, 1971
KANHYALAL RUPCHAND GUNDECHA Vs. STATE OF MAHARASHTRA	February 15, 1971
KARSONDAS RANCHHODDAS Vs. COMMISSIONER OF INCOME TAX BOMBAY CITY II	January 20, 1971
KARSONDAS RANCHHODDASS Vs. COMMISSIONER OF INCOME TAX	January 18, 1971
KARSONDAS RANCHHODDASS Vs. COMMISSIONER OF INCOME TAX BOMBAY	January 19, 1971
KEKHASARAO SORABJI IRANI Vs. STATE OF MAHARASHTRA	July 30, 1971
KEKI PESTONJI JAMADAR Vs. KOHODADAD MERWAN IRANI	November 22, 1971
KHAVAN JIVIBAI PARBAT Vs. RAGHAV BHIKU KUNTIANO	August 13, 1971
KISAN SAHAKARI PUNARVASAN SOCIETY LTD Vs. N M GOWAIKAR	February 26, 1971
KISANLAL BACHHARAJ VYAS Vs. MOHAN CHANDMAL	July 7, 1971
KISHINCHAND CHELLARAM Vs. COMMISSIONER OF INCOME TAX	February 22, 1971
LALJIBHAI C KAPADIA Vs. LALJI B DESAI	July 27, 1971
LALSHANKAR MULJI JOSHI Vs. KANTILAL MOHANLAL PARIKH	October 14, 1971
LAXMI CO OPERATIVE BANK LTD Vs. MOHAN GOVIND DIWANJI	October 14, 1971
LAXMI CO-OPERATIVE BANK LTD Vs. MOHAN GOVIND DIWANJI	September 10, 1971
LAXMIBAI KISANRAO TAMHANE Vs. TRIVENIBAI	December 13, 1971
LITTLE GIBBS CO OP HOUSING SOCIETY LTD Vs. STATE OF MAHARASHTRA	February 25, 1971
LOKUMAL KISHINCHAND MANGHNANI Vs. VIVEK ARYA	October 2, 1971
LOKUMAL KISHINCHAND MANGHNANI- ACCUSEDS Vs. VIVEK ARYA	October 4, 1971
M G INVESTMENT AND INDUSTRIAL COMPANY LTD Vs. NEW SHORROCK SPINNING AND MFG CO LTD	April 22, 1971
M. GORDHANDAS Vs. D. ARVIND MILLS	December 1, 1971
MADHAV SAKHARAM JONDHALE Vs. SANGAMNER MUNICIPALITY	November 9, 1971
MADHUKAR BHASKAR SHEOREY Vs. SARAL MADHUKAR SHEOREY	December 7, 1971
MANIK Vs. DIVISIONAL SUPERINTENDENT, CENTRAL RAILWAY, NAGPUR AND OTHERS	January 20, 1971
MAROTI SONBA PHUSANDE Vs. STATE OF MAHARASHTRA	February 15, 1971
MASNNAJI PIRAJI BAHAMANI Vs. STATE	January 20, 1971
MOHAMMAD AKIL KHAN Vs. PREMRAJ JAWANMAL SURANA	September 27, 1971
MOOLCHAND PURUSHOTTAM PATEL Vs. SALES TAX OFFICER	November 25, 1971
MUNICIPAL COMMITTEE I.E. THE MUNICIPAL COUNCIL, WASHIM (ORIGINAL DEFENDANT) Vs. PURUSHOTTAM DATTATRAYA PANDE (ORIGINAL PLFF.)	March 28, 1971
MUNICIPAL CORPORATION OF GREATER BOMBAY Vs. PANDIT VISHWANATH ATMARAM MISHRA	September 15, 1971
N N RAO Vs. GREAVES COTTON AND CO	March 26, 1971
NAGNATH TATYA HALGE Vs. KISHAN TATYA KALE	April 13, 1971
NAGPUR DISTRICT CENTRAL CO-OPERATIVE BANK LTD Vs. DIVISIONAL JOINT REGISTRAR CO-OPERATIVE SOCIETIES NAGPUR	April 30, 1971
NARENDRAKUMAR BHOGILAL SHAH Vs. STATE OF MAHARASHTRA	April 8, 1971
NEW PRAHLAD MILLS P LIMITED Vs. COMMISSIONER OF INCOME TAX	July 13, 1971
P B BHATT Vs. V R THAKKAR	July 27, 1971
P.M. DUMBHARE AND OTHERS Vs. DIRECTOR OF PUBLIC HEALTH MAHARASHTRA STATE, POONA	March 3, 1971
PANDHARI RAMJI TIMADE Vs. JAGDAMBA DEVI DEOSTHAN	October 12, 1971
PARVATIBAI Vs. SITABAI GANPAT CHAVAN	April 8, 1971
PLAZA CHEMICAL INDUSTRIES Vs. KOHINOOR CHEMICAL CO LTD	November 11, 1971
POLPOTO Vs. NILKHANT GANBA BORKAR	December 31, 1971
PORBUNDERWALLA K K Vs. COMMISSIONER OF INCOME TAX	March 1, 1971
PRABHAKAR NARAYAN UPADHYAY Vs. STATE OF MAHARASHTRA	October 6, 1971
PURNABAI Vs. STATE OF MAHARASHTRA	March 3, 1971
RAGHUNATH GOPAL DAFTARDAR Vs. SAU VIJAYA RAGHUNATH DAFTARDAR	March 15, 1971
RAJA BAHADUR MOTILAL BOMBAY MILLS LTD Vs. LIFE INSURANCE CORPORATION OF INDIA	March 9, 1971
RAJA BAHADUR MOTILAL BOMBAY MILLS LTD Vs. LIFE INSURANCE CORPORATION OF INDIA	July 1, 1971
RAJAN NAGINDS DOSHI Vs. BRITISH BURMA PETROLEUM CO LTD	June 30, 1971
RAMCHANDRA BHAIRU SHINGATE Vs. STATE OF MAHARASHTRA	April 14, 1971
RAMESH PREMCHAND SHAH Vs. ENGINEERS ENTERPRISES PVT LTD	December 22, 1971
RAMZAN FATHUBHAI TAMBOLI Vs. BANSILAL CHUNILAL MUNOT	December 7, 1971
RANGNATH SAKHARAM PAWAR Vs. DNYANDEO BABURAO KAKADE	October 14, 1971
RANGNATH SAKHARAM PAWAR Vs. DNYANDEO BABURAO KAKADE	October 15, 1971
RATNAPRABHABAI Vs. SHESHRAO SHANKARRAO BHORE	November 15, 1971
RAYABAI Vs. STATE OF MAHARASHTRA	November 12, 1971
SABIR AHMED LAL MOHAMED Vs. STATE OF MAHARASHTRA	August 20, 1971
SAHIDA ISMAIL Vs. PETKO R SALVEJKOV	July 20, 1971
SANJAY DINKAR KULKARNI Vs. SHANKERAPPA GANAPPA PASARKAR	February 8, 1971
SARUBAI Vs. VINAYAK GOVIND CHANDRATE	April 28, 1971
SASSOON J DAVID Vs. COMMISSIONER OF INCOME TAX BOMBAY	February 26, 1971
SASSOON J DAVID AND CO P LIMITED Vs. COMMISSIONER OF INCOME TAX	February 25, 1971
SHAMSADBI NAGA PINJARI Vs. GUNVANTIBAI RAMSNEHI	September 21, 1971
SHANTA AGARWAL Vs. BALDOTA BROS	October 1, 1971
SHANTABAI KOREGAONKAR Vs. SADASHIV RAMCHANDRA	August 19, 1971
SHEVANTIBAI DATTATRAYA MANE Vs. VASANT GOPAL DESHMUKH	December 9, 1971
SHIVAMURTI Vs. VIJAYSING VINAYAKRAO DUDHE	January 27, 1971
SHOLAPUR MUNICIPAL CORPORATION Vs. DHANANJAY DHONDUSA KOLHAPURE	March 31, 1971
SHOLAPUR MUNICIPAL CORPORATION Vs. RAMCHANDRA RAMAPPA MADGUNDI	November 11, 1971
SHREEKUNWARDEVI DAGA Vs. L G TRIVEDI	April 30, 1971
SHRIKANT PUNDLIKRAO GANORKAR Vs. ASSISTANT COLLECTOR ACHALPUR TAHSIL ACHALPUR DISTRICT AMRAVATI	August 12, 1971
SITABAI NARUNA PUJARI Vs. AUTO ENGINEERS	February 22, 1971
SOHANRAJ GANESHMAL SHAH Vs. GULABRAO B KATE	April 16, 1971
STATE Vs. SHIVBALAK GAWRISHANKAR DUBE,	November 8, 1971
STATE Vs. MENINO FERNANDES	August 28, 1971
STATE OF MAHARASHTRA Vs. MORESHWAR GOVINDA CHINCHALKAR	January 27, 1971
STATE OF MAHARASHTRA Vs. VINOD S. SHAH	January 21, 1971
STATE OF MAHARASHTRA Vs. HANSRAJ DEPAR	March 3, 1971
STATE OF MAHARASHTRA Vs. SHIVBALAK GAWRISHANKAR DUBE	November 5, 1971
STATE OF MAHARASHTRA Vs. YAKUB AHMED	July 20, 1971
STATE OF MAHARASHTRA Vs. RAMLAKHAN JAGNARAYAN UPADHYA	April 12, 1971
STATE OF MAHARASHTRA Vs. JOSEPH ANTHONY PAREIRA	January 16, 1971
STATE OF MAHARASHTRA Vs. JAIKAR KRISHNA SHETTY	February 13, 1971
SUKA ISHRAM CHAUDHARI Vs. JAMNABAI RANCHODAS GUJARATHI	September 1, 1971
SULABAI Vs. JAGANNATH	August 5, 1971
THAM CHEW CHONG Vs. STATE OF MAHARASHTRA	September 6, 1971
TRIMBAK PURSHOTTAM PATIL Vs. YASHODABAI	March 25, 1971
TRUST FOR EDUCATION ACHALPUR Vs. CHANDRABHAN AKAJI DHOR	November 17, 1971
TUKARAM HARI CHAUDHURI Vs. MATHURABAI PUNDALIK CHAUDHARI	February 5, 1971
UMABAI TRIMBAKRAO TALUKDAR Vs. STATE OF MAHARASHTRA	March 26, 1971
UNION OF INDIA Vs. TATA ENGINEERING, LOCOMOTIVE CO. LTD	March 22, 1971
V A NAIR Vs. INDIAN HUME PIPE CO	March 31, 1971
VISHNU SHANTARAM Vs. INDIRA ANANT PATKAR	March 19, 1971
VITHALRAO RAMCHANDRA GHORPADE Vs. STATE OF MAHARASHTRA	November 19, 1971
VITHOBA RAMA RANDIVE Vs. DHAIRYASINHARAO BHAYASAHEB GHATGE	January 30, 1971
WASUDEO MAHADEO WATTAMWAR Vs. GOVINDSINGH RUPSINGH THAKUR	March 17, 1971

Year 1971 of HIGH COURT OF BOMBAY

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