|
A.H. SATRANJIWALA Vs. STATE OF MAHARASHTRA
|
August 14, 1970 |
|
ADOLFO PATROCINIO ESTEVAM GOMES Vs. BHANU NEUGUI
|
April 10, 1970 |
|
AJITSINGH Vs. STATE OF MAHARASHTRA
|
November 16, 1970 |
|
ANNASAHEB SAKHARAM RAJAMANE Vs. T K KAMBLE
|
December 11, 1970 |
|
ARJUN SHANKAR NAIK Vs. SUMITRA
|
July 15, 1970 |
|
ATMARAM PANDUJI TIDKE Vs. PRABHAWATIBAI DATTATRAYA PAKODE
|
January 7, 1970 |
|
AYODHYAPRASAD NATHULAL JAISWAL Vs. STATE OF MAHARASHTRA
|
February 19, 1970 |
|
BABULAL VITHOBA Vs. JAGANNATH SAKHARAMJI SOMKUWAR
|
January 28, 1970 |
|
BALKRISHAN R DAYMA Vs. BANK OF JAIPUR LTD
|
January 14, 1970 |
|
BAMASI B R Vs. COMMISSIONER OF INCOME TAX
|
February 13, 1970 |
|
BANDULAL RADHAKISAN Vs. HARIHAR RAMCHANDRA SANSTHAN, AKOLA
|
January 9, 1970 |
|
BANSILAL ABIRCHAND SPINNING AND WEAVING MILLS R B Vs. COMMISSIONER OF INCOME TAX
|
November 12, 1970 |
|
BAPUSAHEB BHAUSAHEB PATIL Vs. GANGABAI
|
October 14, 1970 |
|
BHAGWATI DEVI Vs. NAGPUR CORPORATION
|
February 27, 1970 |
|
BHALCHANDRA RAMCHANDRA SULE Vs. UMA KESHUB
|
August 20, 1970 |
|
BHASKAR NARAYAN HARDIKAR Vs. S G DAITHANKAR
|
February 6, 1970 |
|
BHIKA POONA KANPATE Vs. CIVIL JUDGE JUNIOR DIVISION GONDIA
|
February 27, 1970 |
|
BHURAMAL Vs. INCOME TAX OFFICER
|
October 9, 1970 |
|
BOMAN CHOTHIA Vs. STATE OF MAHARASHTRA
|
August 28, 1970 |
|
BOMBAY BURMAH TRADING CORPORATION LIMITED Vs. COMMISSIONER OF INCOME TAX
|
April 22, 1970 |
|
CAITAN D SOUZA Vs. JERBAI S C DINSHAW
|
September 9, 1970 |
|
CARLOS MAURICIO DABREU NORONHA Vs. SHAMSUNDER TARACHAND ADVANI
|
January 20, 1970 |
|
CHAMPION ENGINEERING WORKS LIMITED Vs. COMMISSIONER OF INCOME TAX
|
March 6, 1970 |
|
CHANDRABAI PANDURANG BIDWEKAR Vs. NANJI JAYWANT
|
March 18, 1970 |
|
CHARANJEET SINGH SIAL Vs. STATE OF MAHARASHTRA
|
September 7, 1970 |
|
CHHOTABHAI PURUSHOTTAM PATEL Vs. STATE OF MAHARASHTRA
|
July 17, 1970 |
|
CHOWGULE AND GO PVT , LTD Vs. SMT FELICIDADE RODRIGUES
|
April 11, 1970 |
|
CHOWGULE REAL ESTATE AND CONSTRUCTION CO PVT LTD Vs. GOVT OF GOA, DAMAN AND DIU
|
February 10, 1970 |
|
COLABA LAND AND MILLS CO LTD Vs. IN RE
|
January 30, 1970 |
|
COMMISSIONER OF INCOME TAX Vs. BADIANI P K
|
February 2, 1970 |
|
COMMISSIONER OF INCOME TAX Vs. GANNON DUNKERLEY AND COMPANY LIMITED
|
March 20, 1970 |
|
COMMISSIONER OF INCOME TAX Vs. DEVIPRASD KHANDELWAL AND COMPANY LIMITED
|
March 26, 1970 |
|
COMMISSIONER OF INCOME TAX Vs. PUBLIC UTILITIES INVESTMENT TRUST LTD
|
March 17, 1970 |
|
COMMISSIONER OF INCOME TAX Vs. RAJKUMAR MILLS LIMITED
|
March 10, 1970 |
|
COMMISSIONER OF INCOME TAX Vs. SCINDIA STEAM NAVIGATION COMPANY LIMITED
|
March 12, 1970 |
|
COMMISSIONER OF INCOME TAX Vs. WESTERN INDIA OIL DISTRIBUTING COMPANY LIMITED
|
March 6, 1970 |
|
COMMISSIONER OF INCOME TAX Vs. DATE H G
|
February 25, 1970 |
|
COMMISSIONER OF INCOME TAX Vs. SOLOMON MOSES
|
February 26, 1970 |
|
COMMISSIONER OF INCOME TAX Vs. ELPHINSTONE DYE WORKS P LIMITED
|
February 10, 1970 |
|
COMMISSIONER OF INCOME TAX Vs. CHAMPAKLAL DALSUKHBHAI
|
February 18, 1970 |
|
COMMISSIONER OF INCOME TAX Vs. AGARWAL AND CO
|
February 19, 1970 |
|
COMMISSIONER OF INCOME TAX Vs. PATCH K A
|
February 21, 1970 |
|
COMMISSIONER OF INCOME TAX Vs. GANNON DUNKERLEY AND COMPANY LIMITED
|
February 23, 1970 |
|
COMMISSIONER OF INCOME TAX Vs. ANGLO FRENCH DRUG CO EASTERN PVT LIMITED
|
April 27, 1970 |
|
COMMISSIONER OF INCOME TAX Vs. NADIAD ELECTRIC SUPPLY COMPANY LIMITED
|
April 11, 1970 |
|
COMMISSIONER OF INCOME TAX BOMBAY CITY II Vs. PUBLIC UTILITIES INVESTMENT TRUST LTD
|
March 18, 1970 |
|
COMPANHIA NACIONAL DE, NAVEGACAO Vs. A P AGRAWAL, CUSTODIAN OF EVACUEE PROPERTY, PANAJI
|
January 27, 1970 |
|
D P KELKAR Vs. AMBADAS KESHAV BAJAJ
|
March 17, 1970 |
|
DADY R D WADIA Vs. COMMISSIONER OF INCOME TAX
|
March 4, 1970 |
|
DARUVALA BROS P LIMITED Vs. COMMISSIONER OF INCOME TAX
|
January 15, 1970 |
|
DATTU SUBHANA PANHALKAR Vs. GAJANAN VITHOBA BOBHATE
|
August 17, 1970 |
|
DATTU SUBRAO PATIL Vs. DATTATRAYA PANDURANG PATIL
|
August 10, 1970 |
|
DEV CHAVATA Vs. GANESH MAHADEO DESHPANDE
|
February 27, 1970 |
|
DEVLAKSHMI HARISUKH VAHALIA Vs. VISHWAKANTH P BHATT
|
July 9, 1970 |
|
DHANRAJMAL GOBINDRAM AND COMPANY PRIVATE LTD Vs. STATE OF MAHARASHTRA
|
March 4, 1970 |
|
DHARAMDAS MOTIBHAI WANI Vs. SHIDYA JATRYA BHIL
|
September 21, 1970 |
|
DHONDIRAM DALICHAND Vs. COMMISSIONER OF INCOME TAX
|
April 14, 1970 |
|
DNYANU GOPAL POWAR Vs. JIJABA BABA POWAR
|
September 22, 1970 |
|
DUDHARAM JANARDAN CHIMURKAR Vs. BALAJI RAGHOBAJI BAND
|
January 30, 1970 |
|
E A S RAMAKRISHNA Vs. UNION OF INDIA
|
March 13, 1970 |
|
EASTERN STEAMSHIP PRIVATE LTD Vs. PUCTO PRIVATE LTD
|
August 4, 1970 |
|
EBRAHIM ABOOBAKER Vs. COMMISSIONER OF INCOME TAX
|
February 9, 1970 |
|
EMPIRE DYEING AND MANUFACTURING CO LTD Vs. V P BHIDE AND ORS
|
August 19, 1970 |
|
ERANDOL TALUKA GRAMODYOG Vs. SUNIL WASTE CORPORATION
|
February 4, 1970 |
|
EX PARTE: GIRDHARLAL SHANKAR DAVE Vs. STATE
|
March 9, 1970 |
|
EXPANDED METAL DEPOT PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
|
April 28, 1970 |
|
GAJANAN MAHADEO YEREKAR Vs. STATE OF MAHARASHTRA
|
June 18, 1970 |
|
GANESH NARAYAN KULKARNI Vs. GANESH RAMCHANDRA JOSHI
|
April 3, 1970 |
|
GANGADHAR REVAPPA UMBARANIKAR Vs. SHANKAR VITHOBA GHOLASGAONKAR
|
September 15, 1970 |
|
GANGANSINGH DUMARSHING Vs. S TAKI BILGRAMI INDUSTRIAL TRIBUNAL
|
September 2, 1970 |
|
GERMAN DEMOCRATIC REPUBLIC Vs. DYNAMIC INDUSTRIAL UNDERTAKING LTD
|
October 16, 1970 |
|
GHANEKAR P D Vs. COMMISSIONER OF INCOME TAX
|
February 3, 1970 |
|
GIRDHARLAL SHANKAR DAVE Vs. STATE OF MAHARASHTRA
|
March 9, 1970 |
|
GODREJ AND BOYCE MFG. CO. PVT. LTD Vs. MUNICIPAL COMMISSIONER
|
January 8, 1970 |
|
GURAPADAPPA SIDRAMAPPA JAMMA Vs. VIDYACHANDRA RAOJI MEHATA
|
March 13, 1970 |
|
HAKAM MAHOMED JAINWALA Vs. STATE OF MAHARASHTRA
|
December 7, 1970 |
|
HASHAM ISMAIL MAMSA Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY
|
February 13, 1970 |
|
HEERA B S Vs. COMMISSIONER OF INCOME TAX
|
April 17, 1970 |
|
HIMALAYAN TILE AND MARBLE PVT LTD Vs. FRANCIS V COUTINHO
|
July 23, 1970 |
|
HINDUSTHAN KLOCKNER SWITCHGEAR LIMITED Vs. COMMISSIONER OF INCOME TAX
|
April 6, 1970 |
|
HINGIR RAMPUR COAL COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
|
March 30, 1970 |
|
HIRALAL DAYARAM PATIL Vs. BHIKARI SAMPAT SHINDE
|
January 19, 1970 |
|
HOUSABAI Vs. JIJABAI BABA POWAR
|
September 22, 1970 |
|
IN RE: PETITION FOR LEAVE TO APPEAL TO THE SUPREME COURT Vs.
|
July 1, 1970 |
|
INDUSTRIAL DEVELOPMENT AND INVESTMENT CO PVT LIMITED Vs. COMMISSIONER OF INCOME TAX
|
March 3, 1970 |
|
JALAN TRADING CO PRIVATE LTD Vs. STATE OF MAHARASHTRA
|
July 29, 1970 |
|
JAMBU ANNA Vs. BAPU
|
June 17, 1970 |
|
JANKIBAI Vs. RANU
|
January 21, 1970 |
|
JAYANTILAL KALIDAS MEHTA Vs. STATE OF MAHARASHTRA
|
October 15, 1970 |
|
JOSE LUIS MIRANDA Vs. STATE
|
July 25, 1970 |
|
K B KHATAVKAR Vs. S TAKI BELIGRAMI
|
August 7, 1970 |
|
K I SURATWALA AND CO Vs. MAHMUD BIDI WORKS SHOLAPUR
|
April 29, 1970 |
|
K T RAJKOTWALA Vs. STATE OF MAHARASHTRA
|
December 15, 1970 |
|
KAIKHUSHRU H BHIVANDIWALLA Vs. NARGESH
|
February 10, 1970 |
|
KAMAL AGENCY Vs. STATE OF MAHARASHTRA
|
September 8, 1970 |
|
KAMAL AGENCY Vs. THE STATE OF MAHARASHTRA
|
September 7, 1970 |
|
KAMALESH DASHRATH FOKMARE Vs. SUKUDOE PUNDLIK MAHALLE
|
February 25, 1970 |
|
KAMLABAI CHINTAMAN Vs. DIVISIONAL SUPERINTENDENT CENTRAL RAILWAY NAGPUR
|
December 11, 1970 |
|
KESHAO RAGHUNATH DEOSANT Vs. WAMAN KESHAO DEOSANI
|
January 12, 1970 |
|
KESU PANDU YELAWANDE Vs. INDUBAI ANKUSH KHANDAGALE
|
March 11, 1970 |
|
KHOBRAJI Vs. VIJAYASINGRAO
|
August 3, 1970 |
|
KHUSHALCHAND B DAGA Vs. SURENDRAN T K 4TH ITO
|
November 26, 1970 |
|
KRISHNA RUBBER WORKS Vs. UNION OF INDIA
|
November 30, 1970 |
|
LYDIA BELINDA SIMOES Vs. ASSOCIATED METALS AND MINERALS CORP , NEW YORK
|
July 27, 1970 |
|
M.K. KHAN Vs. COMPETENT AUTHORITY, ASSISTANT HOUSING COMMISSIONER
|
January 21, 1970 |
|
MADANSA ANNASA JAIN Vs. UNION OF INDIA
|
January 7, 1970 |
|
MADHAV KESU KHUSPE Vs. SUNDRABAI MUGUTRAO PHADATARE
|
October 3, 1970 |
|
MADHUKAR GANPATRAO SOMVANSHI Vs. SHESHRAO NARAYANRAO BIRADAR
|
June 24, 1970 |
|
MAHADEO KESHAV LINGARKAR Vs. SHAMRAO BALWANT KESARKER
|
July 31, 1970 |
|
MANGHARAM CHUHARMAL Vs. B C PATEL
|
September 22, 1970 |
|
MANI J. DESAI Vs. GAYSON AND CO. PVT. LTD
|
October 2, 1970 |
|
MARCELINO FERNANDES Vs. STATE
|
August 7, 1970 |
|
MASTANSHAH DIDARSHAH FAKIR Vs. UMARSHAH HATTUSHAH FAKIR
|
February 25, 1970 |
|
MENKABAI Vs. MANOHAR MUKUNDRAO DESHPANDE
|
January 9, 1970 |
|
MILLS STORE CO Vs. COMMISSIONER OF INCOME TAX
|
January 19, 1970 |
|
MUNICIPAL CORPORATION OF GREATER BOMBAY Vs. HASHAM ISMAIL MAMSA
|
October 7, 1970 |
|
MUNICIPAL CORPORATION OF GREATER BOMBAY Vs. S.R. DETHE
|
December 11, 1970 |
|
MURALILAL MAHABIR PRASAD Vs. B R VAD
|
April 27, 1970 |
|
NABUKHAN MOHAMMED HUSSEIN KHAN Vs. S. RAMAMURTHI
|
February 11, 1970 |
|
NAMDEO AMRUT GOHANE Vs. NARAYAN SHAMRAO DESHMUKH
|
February 6, 1970 |
|
NANDLAL MANGARAM PAMNANI Vs. LAKSHMINARASIMHAN G
|
November 9, 1970 |
|
NARAVANRAO Vs. STATE OF MAHARASHTRA
|
July 15, 1970 |
|
NARAYAN SAMPAT JAWANJAL Vs. HARINARAYAN SUKHDEO
|
January 27, 1970 |
|
NARAYANRAO SHAMRAO DESHMUKH Vs. STATE OF MAHARASHTRA
|
April 28, 1970 |
|
NAVNIT LAL C JAVERI Vs. COMMISSIONER OF INCOME TAX
|
March 18, 1970 |
|
NEW INDIA FISHERIES LIMITED Vs. MEHRA P M ITO
|
September 10, 1970 |
|
NIRMALA M DOSHI SMT Vs. COMMISSIONER OF INCOME TAX
|
March 31, 1970 |
|
OFFICIAL LIQUIDATOR NAGPUR GLASS WORKS LTD Vs. IN LIQUIDATION V D P OGALE
|
February 25, 1970 |
|
OFFICIAL LIQUIDATOR OF THE SAKEERIA COTTON MILLS LIMITED Vs. COMMISSIONER OF INCOME TAX
|
March 24, 1970 |
|
P.R. KOKIL Vs. GENERAL MANAGER, SOUTH CENTRAL RAILWAY
|
June 15, 1970 |
|
PANCHAPPA MUTTAPPA Vs. STATE
|
July 23, 1970 |
|
PANDIT R H Vs. COMMISSIONER OF INCOME TAX
|
April 9, 1970 |
|
PANDURANG NARAYAN SALUNKE Vs. SINDHU
|
December 4, 1970 |
|
PAPER PRODUCTS LTD Vs. K R POWAR
|
September 21, 1970 |
|
PATWARDHAN H N Vs. COMMISSIONER OF INCOME TAX
|
January 23, 1970 |
|
PIADAD FERNANDER Vs. K M RAMESH
|
January 22, 1970 |
|
PIROJA CAWASJI Vs. SPECIAL LAND ACQUISITION OFFICER
|
April 14, 1970 |
|
PITAMBER GOVINDA BHAVSAR Vs. ABDUL GAFUR ABDUL RAJAK
|
September 24, 1970 |
|
POONAM CHAND MALUK CHAND SHAH Vs. STATE OF MAHARASHTRA
|
September 23, 1970 |
|
PRABHAKAR SINARI Vs. SHANKAR VERLEKAR
|
October 8, 1970 |
|
PRAKASH COTTON MILLS PRIVATE LTD Vs. B N RANGWANI
|
August 26, 1970 |
|
PRAKASH COTTON MILLS PVT. LTD Vs. B.N. RANGWANI
|
August 31, 1970 |
|
PRATAP BABURAO BHOSALE Vs. STATE OF MAHARASHTRA
|
January 19, 1970 |
|
PREMIER AUTOMOBILES LIMITED Vs. COMMISSIONER OF INCOME TAX
|
March 5, 1970 |
|
PUNJAB NATIONAL BANK LTD Vs. ISHWARBHAI BHAI LALBHAI PATEL AND CO
|
July 13, 1970 |
|
PUNJABRAO LAXMANRAO KAWRE Vs. JANRAO BALAJI KAWRE
|
November 19, 1970 |
|
PURUSHOTTAM SHANKAR DESAI Vs. DAYARAM JAYARAM DHANDE
|
July 1, 1970 |
|
PUSHPABAI SHANKERLAL SURA Vs. OFFICIAL LIQUIDATOR SHOLAPUR OIL MILLS LTD
|
April 3, 1970 |
|
R JAIKRISHNA AND CO Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY
|
April 14, 1970 |
|
R JAIKRISHNA and CO Vs. A 1 CO OPERATING HOUSING SOCIETY LTD
|
July 15, 1970 |
|
R T ENGINEERING AND ELECTRONICS CO Vs. STATE OF MAHARASTRA
|
July 23, 1970 |
|
RAJA R M Vs. COMMISSIONER OF INCOME TAX
|
January 15, 1970 |
|
RAJPAL BROTHERS P LIMITED Vs. COMMISSIONER OF INCOME TAX
|
February 16, 1970 |
|
RAMCHANDRA GOVINDRAO PACHGHARE Vs. NARAYAN SITARAMJI ADHE
|
November 19, 1970 |
|
RAMCHANDRA MAROTI PATIL Vs. STATE OF MAHARASHTRA THROUGH THE COLLECTOR, AKOLA
|
January 10, 1970 |
|
RAMCHARAN RAMDIN AHIR Vs. RESIDENT DEPUTY COLLECTOR WITH RENT CONTROL APPELLATE POWERS YEOTMAL
|
August 8, 1970 |
|
RAMESHCHANDRA PARMANAND PATHAK Vs. STATE
|
January 20, 1970 |
|
RAMJI NARSAIN Vs. BAI GANGA
|
August 3, 1970 |
|
RAMKISAN SHIVRATAN PITTI Vs. D.S. DHARMASTHAL
|
September 30, 1970 |
|
RAMKRUSHNA GANGARAM RATHI Vs. KISAN ZINGRAJI MADKE
|
February 3, 1970 |
|
RANBIRSINGH SHANKARSINGH THAKUR Vs. HINDUSTHAN GENERAL ELECTRIC CORPORATION LTD
|
February 6, 1970 |
|
REHAMAN Vs. CORPORATION OF THE CITY OF NAGPUR
|
February 12, 1970 |
|
RIJHUMAL VALIRAM Vs. COMMISSIONER OF INCOME TAX
|
January 7, 1970 |
|
SADANAND SHABLI BHOBE Vs. STATE
|
July 6, 1970 |
|
SADASHIV SHANKAR WANI Vs. BALA NISBAT BABAJI WANI
|
July 17, 1970 |
|
SADASHIV SHANKAR WANI Vs. BALA NISBAT BABAJI WANI
|
July 7, 1970 |
|
SAHADU BALA BOTRA Vs. NAMDEO BAPUJI KARALE
|
June 18, 1970 |
|
SANTDAS MOOLCHAND JHANGIANI Vs. SHEODAYAL GURUDASMAL MASSAND
|
February 3, 1970 |
|
SANTOSHKUMAR AND ANOTHER Vs. MAHARASHTRA REVENUE TRIBUNAL AND OTHERS
|
February 18, 1970 |
|
SASSOON J DAVID AND CO P LIMITED Vs. COMMISSIONER OF INCOME TAX
|
February 5, 1970 |
|
SATPALSING ARORA Vs. SANTDAS PRABHUDAS MALKANI
|
April 3, 1970 |
|
SETH RAMNATH DAGA Vs. COMMISSIONER OF INCOME TAX
|
December 4, 1970 |
|
SHAH PRABHUDAS GULABCHAND Vs. COMMISSIONER OF INCOME TAX
|
February 2, 1970 |
|
SHAKILA BANU Vs. GULAM MUSTAFA
|
March 12, 1970 |
|
SHAMBA GOPI TARI Vs. UPENDRA LADU SAWANT
|
September 28, 1970 |
|
SHAMSUNDAR TARACHAND ADVANI Vs. CARLOS MAURICIO DABREU NORONHA
|
September 3, 1970 |
|
SHANKAR GOPAL JAGDALE Vs. PRABHAKAR DATTATRAYA KULKARNI
|
April 22, 1970 |
|
SHANTABAI Vs. KAMLAKANT
|
January 16, 1970 |
|
SHEO SHANKAR RATANLALJI KHAMELE Vs. LIFE INSURANCE CORPORATION OF INDIA BOMBAY
|
July 27, 1970 |
|
SHER MOHOMED MUSAHIB Vs. STATE OF MAHARASHTRA
|
February 18, 1970 |
|
SHEWARAM D BHATIA Vs. COMMISSIONER OF INCOME TAX
|
February 27, 1970 |
|
SHIOSHANKAR Vs. SHIOSHANKAR, SUB
|
February 19, 1970 |
|
SHIVAJI NARAYAN SHINDE Vs. STATE OF MAHARASHTRA
|
April 10, 1970 |
|
SHIVNARAYAN MOTILAL DARAK Vs. R.A. ZUBAIRY
|
June 26, 1970 |
|
SHRIDHAR ATMARAM GHADGAY Vs. CORPORATION OF THE CITY OF NAGPUR
|
September 18, 1970 |
|
SHRIKANT TEXTILES Vs. COMMISSIONER OF INCOME TAX
|
March 5, 1970 |
|
SHRIMATI JOHARABI ABDUL WAHID Vs. MEMBER, MAHARASHTRA REVENUE TRIBUNAL
|
November 17, 1970 |
|
SHRIPAT AND OTHERS Vs. DAULAT
|
August 27, 1970 |
|
SHRIRANG GANAPATI PANDIT Vs. STATE OF MAHARASHTRA
|
September 11, 1970 |
|
SIKU INDUSTRIES Vs. C DSOUZA
|
October 16, 1970 |
|
SMT. GULABHEN AND ANOTHER Vs. DEPUTY COLLECTOR NAGPUR WITH POWERS OF COLLECTOR AND OTHERS
|
December 25, 1970 |
|
SOHANSINGH BHARATSINGH Vs. NARHAR NARAYAN GODBOLE
|
August 25, 1970 |
|
SPECIAL LAND ACQUISITION OFFICER Vs. BHOGILAL LALCHAND GUJARATI
|
April 27, 1970 |
|
STATE Vs. JOSE GASPAR NORONHA
|
July 18, 1970 |
|
STATE Vs. SINDHI DALWAI
|
January 14, 1970 |
|
STATE Vs. NARHAR SAKHARAM DANDE
|
March 31, 1970 |
|
STATE OF MAHARASHTRA Vs. GAMBHIRDAS AMARCHAND
|
March 16, 1970 |
|
STATE OF MAHARASHTRA Vs. BABA JOSEPH
|
March 5, 1970 |
|
STATE OF MAHARASHTRA Vs. KALABAI NATHUJI RAJURKAR
|
March 3, 1970 |
|
STATE OF MAHARASHTRA Vs. CENTURY SPINNING AND MANUFACTURING CO , LTD
|
February 26, 1970 |
|
STATE OF MAHARASHTRA Vs. PANDURANG RAMJI SANAP
|
September 24, 1970 |
|
STATE OF MAHARASHTRA Vs. SYED NAZIR SYED LAL
|
September 16, 1970 |
|
STATE OF MAHARASHTRA Vs. NAMDEO DHANNU
|
July 16, 1970 |
|
STATE OF MAHARASHTRA Vs. TOKARAM ZINGRAJI MOHKAR
|
March 9, 1970 |
|
STATE OF MAHARASHTRA Vs. KALABAI NATTHUJI RAJURKAR
|
March 9, 1970 |
|
STATE OF MAHARASHTRA Vs. LAXMANSINGH JALAMSINGH
|
February 9, 1970 |
|
STATE OF MAHARASHTRA Vs. SHANTILAL VALLABHADAS PANDYA
|
February 4, 1970 |
|
STATE OF MAHARASHTRA Vs. KAMALAJI HEMRAJ SHARMA,
|
March 20, 1970 |
|
STATE OF MYSORE Vs. RAMCHANDRA GUNDA
|
November 24, 1970 |
|
SUHAS MANOHAR PANDE Vs. MANOHAR SHAMRAO PANDE
|
July 27, 1970 |
|
SYED CHUNNARSHAH SYED NADARSHAH Vs. STATE OF MAHARASHTRA
|
September 8, 1970 |
|
TRIMBAK BALWANT KULKARNI Vs. CHAHALA BHIKHA RAJPUT
|
July 29, 1970 |
|
TRUSTEES OF THE PORT OF BOMBAY Vs. PREMIER AUTOMOBILES LTD
|
July 17, 1970 |
|
TUKARAM SITARAM GORE Vs. STATE OF MAHARASHTRA
|
February 27, 1970 |
|
UNION OF INDIA Vs. VITHALSA KISANSA AND CO
|
January 22, 1970 |
|
UNION OF INDIA Vs. OFFICIAL ASSIGNEE OF BOMBAY
|
December 10, 1970 |
|
UNION OF INDIA OWNING SOUTH EASTERN RLY ADMINISTRATION CALCUTTA Vs. RAMPRASAD MULCHAND AGARWAL
|
February 20, 1970 |
|
V M DESHPANDE Vs. V S KONDASKAR OFFICIAL LIQUIDATOR
|
January 31, 1970 |
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VIJAYA GOVINDRAM RAMAVAT Vs. BHAYYALAL CHHOTULAL PARDESHI
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December 18, 1970 |
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VISHNU GANU PATIL Vs. MARUTI SANTU KURADE
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September 2, 1970 |
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VISHWANATH REVANSIDDAPPA LINGSHETTI Vs. SHIVSHANKAR BASAPPA NINGSHETTI
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April 11, 1970 |
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VISHWANATH SADASHIV KARANDIKAR Vs. GOKALDAS RAMDAS GUJAR
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September 28, 1970 |
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VOICUNTA VISNUM CAMBLE Vs. ROGUNATA SAZO SANVOL
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March 18, 1970 |
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VOLTAS LIMITED Vs. A.K. ROY
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August 10, 1970 |
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WADILAL CHUNILAL Vs. MURLIDHAR GIRDHARLAL SHAH
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February 5, 1970 |
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WALCHANDNAGAR INDUSTRIES LIMITED Vs. COMMISSIONER OF INCOME TAX
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January 12, 1970 |
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WASUDEO BAKARAM KURVE Vs. RAMDAYAL PUNA BISNE
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December 8, 1970 |
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WESTERN INDIA OIL DISTRIBUTING COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
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January 20, 1970 |
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WESTERN INDIA THEATRES LTD Vs. THEATRE EMPLOYEES UNION
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September 17, 1970 |
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YADAV YESHWANT MALI Vs. PUNDLIK PANDURANG PATIL
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December 4, 1970 |