|
A-I CO-OPERATIVE HOUSING SOCIETY LIMITED Vs. LAXMINARAYAN GOEL
|
March 21, 1969 |
|
ABDUL SABIR KHAN AHMED KHAN Vs. MUNICIPAL COUNCIL
|
January 30, 1969 |
|
ADARSHA DUGDHALAYA Vs. COMMISSIONER OF INCOME TAX
|
July 18, 1969 |
|
AIR CORPORATION EMPLOYEES UNION Vs. G B BHIRADE
|
March 27, 1969 |
|
AKHATARUNNISA BEGUM AND OTHERS Vs. AHMADKHAN QADARKHAN
|
October 9, 1969 |
|
ANANDKUMAR PARMANAND KEJRIWALA Vs. KAMALADEVI HIRALAL KEJRIWAL
|
April 9, 1969 |
|
ANNA RAGHU PATIL Vs. STATE OF MAHARASHTRA
|
February 26, 1969 |
|
ANNAPURNABAI WD/O DIGAMBAR JOSHI Vs. MANKARNABAI WD/O ANGAD OF RAHERA AND OTHERS
|
December 8, 1969 |
|
ARJUN KHIMJI GINNING AND PRESSING CO. Vs. STATE OF MAHARASHTRA
|
November 26, 1969 |
|
ARLABS LTD Vs. A K BANDYOPADHYAY
|
September 18, 1969 |
|
ARYABHUSHAN PRESS POONA Vs. K R POWAR
|
March 13, 1969 |
|
ASPENDIAR K IRANI Vs. JINI JEHANGIR GHAMAT
|
September 9, 1969 |
|
ASSISTANT COLLECTOR OF CUSTOMS AND CENTRAL EXCISE, GOA Vs. UTTAM BALA REVANKAR
|
June 19, 1969 |
|
ATMARAM ONKAR TALELE Vs. ANANDA SHRAWAN KOLAMBE
|
August 8, 1969 |
|
BALGONDA APPANNA PARVATE PATIL Vs. RAMGONDA SHIVGONDA PATIL
|
February 7, 1969 |
|
BANSILAL ABIRCHAND R B SPINNING AND WEAVING MILLS Vs. COMMISSIONER OF INCOME TAX
|
March 17, 1969 |
|
BESSARLAL LAXMICHAND CHIRAWALA Vs. MOTOR ACCIDENTS CLAIMS TRIBUNAL GREATER BOMBAY
|
August 28, 1969 |
|
BHAGWANDAS ICHHARAM PANCHAL Vs. ROYAL WESTERN INDIA TURF CLUB LIMITED
|
August 11, 1969 |
|
BHASKAR NARAYANRAO BAND Vs. VISHNU BHIKAJI KOLTE
|
December 5, 1969 |
|
BHASKAR NARAYANRAO BAND Vs. VICE-CHANCELLOR, NAGPUR UNIVERSITY
|
April 11, 1969 |
|
BHOGILAL H PATEL Vs. COMMISSIONER OF INCOME TAX
|
August 8, 1969 |
|
BRITISH INDIA GENERAL INSURANCE CO LTD Vs. STATE OF MAHARASTRA
|
September 10, 1969 |
|
C P KHANNA Vs. V K KALGHATGI
|
September 10, 1969 |
|
C S D FINANCIERS PRIVATE LTD Vs. CHANDRAKANT S DAULAT
|
July 11, 1969 |
|
CHANDRAKANT RAMRAO SARAF Vs. PUNDE
|
June 26, 1969 |
|
CHANDRAKANT RAMRAO SARAF Vs. PUNDE
|
June 25, 1969 |
|
CHANDRAKANT SHANTARAM CAUTONKER Vs. STATE
|
August 5, 1969 |
|
CHOWGULE REAL ESTATE AND CONSTRUCTION COMPANY PVT LTD Vs. GOVERNMENT OF GOA, DAMAN AND DIU
|
August 23, 1969 |
|
CHUNILAL RIKHABCHAND Vs. UNION OF INDIA
|
July 30, 1969 |
|
CIPRIANO NEGREDO Vs. UNION OF INDIA
|
January 13, 1969 |
|
COMMISSIONER OF INCOME TAX Vs. PATWARDHAN C A H H SIR
|
June 10, 1969 |
|
COMMISSIONER OF INCOME TAX Vs. MEHBOOB PRODUCTIONS PVT LIMITED
|
June 17, 1969 |
|
COMMISSIONER OF INCOME TAX Vs. F M CHINOY AND COMPANY PRIVATE LIMITED
|
June 26, 1969 |
|
COMMISSIONER OF INCOME TAX Vs. BOMBAY SAMACHAR LIMITED
|
June 30, 1969 |
|
COMMISSIONER OF INCOME TAX Vs. BANSILAL ABIRCHAND R B FIRM
|
April 22, 1969 |
|
COOPER ENGINEERING LTD Vs. D M ANEY
|
August 1, 1969 |
|
CRUZ FERNANDES Vs. STATE OF MAHARASHTRA
|
February 14, 1969 |
|
DADARAO Vs. STATE OF MAHARASHTRA
|
July 24, 1969 |
|
DAULAT MAROTI BELSARE Vs. RAJARAM KISAN KALE
|
September 25, 1969 |
|
DEVJI KESHAVJI and CO Vs. DAHIBAI BHAILAL SHAH
|
September 23, 1969 |
|
DHANSE DEOSA KALAL Vs. VASUDEO SHIORAM
|
September 8, 1969 |
|
DHIRAJLAL VALJI KOTAK Vs. RAMCHANDRA JANGLAJI GUJAR
|
February 26, 1969 |
|
DIGAMBER PANDURANG SAWANT Vs. AHMED APPA KHEDEKAR
|
October 17, 1969 |
|
DINA DINSHAW MERCHANT Vs. DINSHAW ARDESHIR MERCHANT
|
March 6, 1969 |
|
DINKAR BANDHU DESHMUKH Vs. STATE OF MAHARASHTRA
|
November 25, 1969 |
|
DINKAR KESHAV BEDBKAR Vs. STATE OF MAHARASHTRA
|
April 25, 1969 |
|
DINKAR KESHAV BEDBKAR Vs. STATE OF MAHARASHTRA
|
April 24, 1969 |
|
DIWALIBAI DAMJIBHAI BHATTI Vs. JAIKUMAR GOPALDAS JAIN
|
February 21, 1969 |
|
DNYANU KONDIBA KALE Vs. STATE OF MAHARASHTRA
|
October 24, 1969 |
|
DR GOPALKRISHNA K SALELKAR Vs. UNION OF INDIA
|
February 6, 1969 |
|
EKNATH BHANUDAS UTANE Vs. SHANKARRAO DEORAO JUMDE
|
September 5, 1969 |
|
ENGINEERING MAZDOOR SABHA Vs. S TAKI BELGRAMI
|
October 16, 1969 |
|
EXPRESS NEWSPAPERS LIMITED Vs. STATE OF MAHARASHTRA
|
December 19, 1969 |
|
FERTILISERS AND CHEMICALS TRAVANCORE LTD Vs. RAJKUMAR LINES LIMITED
|
November 21, 1969 |
|
FILMISTAN PRIVATE LIMITED Vs. MUNICIPAL COMMISSIONER FOR GREATER BOMBAY
|
October 22, 1969 |
|
FIRESTONE TYRE AND RUBBER CO. Vs. SYNTHETICS AND CHEMICALS LTD
|
November 7, 1969 |
|
FULABAI Vs. MAHARASHTRA REVENUE TRIBUNAL, NAGPUR
|
September 25, 1969 |
|
G. RITE AND CO. Vs. CHANDRAKANT HARILAL SHAH
|
September 24, 1969 |
|
G.D. BENDALE Vs. STATE OF MAHARASHTRA
|
June 26, 1969 |
|
GAJANAN TUKARAM Vs. MAHARASHTRA REVENUE TRIBUNAL
|
October 25, 1969 |
|
GANESH SHRAWAN CHAUDHARI Vs. STATE
|
February 26, 1969 |
|
GANGABAI Vs. PRESIDENT MUNICIPAL COUNCIL TUMSAR
|
April 15, 1969 |
|
GARMENT CLEANING WORKS Vs. D M ANEY
|
March 3, 1969 |
|
GILL AND CO. (P.) LTD Vs. MADHAV MILLS LTD
|
October 21, 1969 |
|
GOPAL VINAYAK GODSE Vs. UNION OF INDIA
|
August 6, 1969 |
|
GOVINDRAM MIHAMAL Vs. CHETUMAL VILLARDAS
|
June 30, 1969 |
|
GULABBEN AND ANOTHER Vs. DEPUTY COLLECTOR, NAGPUR WITH POWERS OF COLLECTOR UNDER CLAUSE 21 OF THE RENT CONTROL ORDER, 1949 AND OTHERS
|
September 22, 1969 |
|
GULABBHAI VALLABHBHAI DESAI Vs. H A KHAN, COLLECTOR OF DAMAN
|
October 17, 1969 |
|
GULAM MURTAZAKHAN HAZI AFTAB AHMED KHAN Vs. MUSLIM NATIONAL CO-OPERATIVE BANK LTD
|
January 20, 1969 |
|
H.R. SYIEM Vs. P.S. LULLA
|
October 10, 1969 |
|
HAJI SHARAFUDDIN JAINUDIN Vs. R.L. PARDEEP
|
June 10, 1969 |
|
HARIBHAU SHINDE Vs. F H LALA INDUSTRIAL TRIBUNAL BOMBAY
|
July 24, 1969 |
|
HARIKUMAR RADHAKISAN Vs. UDERAM RAMKUWAR
|
April 24, 1969 |
|
HIMALAYA DRUG CO. Vs. WARNER-LAMBERT PHARMACEUTICAL CO.
|
September 8, 1969 |
|
INDIAN HUME PIPE COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
|
June 13, 1969 |
|
JAGDISHPRASAD KASHIPRASAD Vs. STATE OF MAHARASHTRA
|
February 26, 1969 |
|
JAI NATH WANCHOO Vs. UNION OF INDIA UOI
|
April 16, 1969 |
|
JAIKISAN BIHARILAL Vs. BUDHAJI NAGOJI
|
December 15, 1969 |
|
JAMNADAS DHARAMDAS Vs. JOHN JOSEPH FERREIRA
|
October 23, 1969 |
|
JANARDHAN BARKU AND ANOTHER Vs. MADANGOPAL VALLABHDAS
|
October 31, 1969 |
|
JESSARAM FETEHCHAND R B SUGAR DEPT Vs. COMMISSIONER OF INCOME TAX
|
July 30, 1969 |
|
JOAO FRANCISCO COELHO Vs. MARIA LUCIANA DE SOUZA
|
March 24, 1969 |
|
JUSTINIANO AUGUSTO DA P BARRETO, ETC Vs. ANTONIO VICENTE DE FONSECA ETC
|
March 17, 1969 |
|
K.J. PATHARE Vs. S.J. PATHARE
|
December 19, 1969 |
|
KACHARU BABAN KOTHAWALE Vs. STATE OF MAHARASHTRA
|
February 11, 1969 |
|
KALUSING DALESING RAJPUT Vs. STATE OF MAHARASHTRA
|
March 13, 1969 |
|
KASHIPRASAD Vs. WASUDEO
|
July 14, 1969 |
|
KASHIRAM SHRIRAM DOBLE Vs. MAHARASHTRA REVENUE TRIBUNAL NAGPUR
|
June 12, 1969 |
|
KIRLOSKAR PNEUMATIC CO. LTD. Vs. MUNICIPAL CORPORATION FOR THE CITY OF POONA
|
March 12, 1969 |
|
KRISHNA MAHADEV Vs. F H LALA
|
March 19, 1969 |
|
KU KAMAL Vs. DEPUTY COLLECTOR WITH POWERS OF COLLECTOR, NAGPUR AND OTHERS
|
October 16, 1969 |
|
KU. MADHURI Vs. GANGADHAR
|
October 13, 1969 |
|
LALIT J. PATEL Vs. T.R. BHIDE
|
September 9, 1969 |
|
LAXMAN BAKARAM Vs. STATE OF MAHARASHTRA
|
December 2, 1969 |
|
LAXMIBAI GULABRAO Vs. MARTAND DAULATRAO DESHMUKH
|
December 4, 1969 |
|
LIQUIDATION OFFICIAL LIQUIDATOR Vs. HARIDAS MUNDHRA
|
October 21, 1969 |
|
LOUIS PASCAL DUMING JOHN Vs. SPECIAL LAND ACQUISITION OFFICER
|
August 18, 1969 |
|
M R PILLAI Vs. MOTILAL VRIJBHUKHANDAS
|
April 24, 1969 |
|
MADANLAL SHANKAR MALIWAL Vs. STATE OF MAHARASHTRA
|
September 30, 1969 |
|
MADHAO TATYA SONAR Vs. MAHARASHTRA REVENUE TRIBUNAL AT NAGPUR
|
September 12, 1969 |
|
MAGANLAL RADIA Vs. STATE OF MAHARASHTRA
|
August 14, 1969 |
|
MAHADEO DATTATRAYA JOSHI Vs. MUNICIPAL CORPORATION
|
August 14, 1969 |
|
MAHAGU VISHWANATH HUSKE Vs. BHAGIRATHIBAI SHRAWAN HUSKO
|
December 16, 1969 |
|
MALLIKARJUN SADASHIV HONRAO Vs. SURATRAM SHIVLAL
|
June 30, 1969 |
|
MANEKJI MANCHERSHA JAVERI Vs. PHIROZE BOMAN JAVERI
|
March 25, 1969 |
|
MANEKLAL V. SHAH Vs. JAGDISH C. SHAH
|
July 10, 1969 |
|
MANEKSHAW RUSTOMJI MEHTA Vs. A N JIJINA
|
February 13, 1969 |
|
MANGUESH JAIWANT SINAI SINGBAL Vs. STATE
|
January 31, 1969 |
|
MANOHAR SHRINIWAS MANTRI Vs. ADTARSINGH GANGASINGH
|
December 12, 1969 |
|
MANUBHAI AND COMPANY Vs. BABAJEE RAJARAM
|
November 14, 1969 |
|
MANUBHAI KIKABHAI AND CO Vs. BABAJEE RAJARAM
|
December 20, 1969 |
|
MARIUMBI ASLAMKHAN Vs. VITHOBA YESHWANTA
|
July 15, 1969 |
|
MARKETING AND ADVERTISING ASSOCIATES PVT LTD Vs. TELERAD PRIVATE LTD
|
January 13, 1969 |
|
MARTA SILVA Vs. PIEDADE CARDOZO
|
January 8, 1969 |
|
MARUTI MAHIPATI MULLICK Vs. POLSON LIMITED
|
January 11, 1969 |
|
MARUTI MAHIPATI MULLICK Vs. POLSON LIMITED
|
January 13, 1969 |
|
MARUTI VISHNU KSHIRSAGAR Vs. BAPU KESHAV JADHAV
|
December 17, 1969 |
|
MIRABELLE HOTEL CO PVT LTD Vs. MANU SUBEDAR
|
August 12, 1969 |
|
MOTILAL VIJBHUKHANDAS Vs. M.R. PILLAI
|
April 24, 1969 |
|
MOTIRAM RAMCHANDRA KHARWADE Vs. MAHARASHTRA REVENUE TRIBUNAL
|
September 29, 1969 |
|
MUKTABAI GANGADHAR KADAM Vs. MUKTABAI LAXMAN PALWANKAR
|
February 14, 1969 |
|
MUNICIPAL CORPORATION OF GREATER BOMBAY Vs. ADVANCE BUILDERS (INDIA) PVT LTD
|
April 24, 1969 |
|
MUNICIPAL COUNCIL, WARDHA Vs. ZILLA PARISHAD, WARDHA
|
June 24, 1969 |
|
NAMDEO KASHINATH AHER Vs. H G VARTAK
|
March 3, 1969 |
|
NANDLAL SHANKARLAL TIWARI Vs. LAXMAN UMAKANT MALKARJUN
|
October 17, 1969 |
|
NARAYAN GANESH DASTANE Vs. SUCHETA NARAYAN DASTANE
|
February 24, 1969 |
|
NARAYAN GOPAL KARADKAR Vs. HANUMANT RAMRAO PALKAR
|
February 17, 1969 |
|
NARAYAN RAMA SAMBREKAR Vs. STATE OF MAHARASHTRA
|
July 18, 1969 |
|
NATIONAL RAYON CORPORATION LIMITED Vs. UNION OF INDIA
|
September 10, 1969 |
|
PADGILWAR BROTHERS Vs. COMMISSIONER OF INCOME TAX
|
April 2, 1969 |
|
PADGIRWAR BROTHERS Vs. COMMISSIONER OF INCOME TAX
|
April 1, 1969 |
|
PARSHURAM RAMCHANDRA MOHITE Vs. STATE OF MAHARASHTRA
|
July 18, 1969 |
|
POPULAR PROCESS STUDIO Vs. EMPLOYEES STATE INSURANCE CORPORATION
|
July 31, 1969 |
|
PRABHAKAR VISHNU NAIK Vs. UNION OF INDIA
|
June 26, 1969 |
|
PRABHUDAS KALYANJI ADHIA Vs. STATE OF MAHARASHTRA
|
April 9, 1969 |
|
PURUSHOTTAM AND ANOTHER Vs. GOPALRAO AND OTHERS
|
November 28, 1969 |
|
PUSHKARNARAYAN S. MAHESHWARI Vs. KUBRABAI GULAMALI
|
March 20, 1969 |
|
R J GUJAR Vs. JAMNADAS GOPALJI
|
March 13, 1969 |
|
R R KABRA Vs. STATE OF MAHARASHTRA
|
February 21, 1969 |
|
RADHABAI Vs. STATE OF MAHARASHTRA
|
February 27, 1969 |
|
RADHESHAYM MOHANLAL KAITAN Vs. MAHARASHTRA REVENUE TRIBUNAL NAGPUR
|
April 1, 1969 |
|
RAGHUVANSHI MILLS LIMITED Vs. COMMISSIONER OF INCOME TAX
|
July 11, 1969 |
|
RAJIYABI COSMAN SAYI Vs. MACKINON MACHINAZIE
|
April 10, 1969 |
|
RALLIS INDIA LIMITED Vs. F.H. LALA
|
August 12, 1969 |
|
RAMA ALIAS DHAKTU WORAK Vs. STATE
|
February 26, 1969 |
|
RAMCHAND MAROTI MANDWALE Vs. MALKAPUR MUNICIPAL COUNCIL MALKAPUR
|
February 19, 1969 |
|
RAMCHANDRA MAHADEORAO MAHANKAL Vs. COLLECTOR
|
August 7, 1969 |
|
RAMDAS SHEORAMJI Vs. PANJAB GOVINDRAOJI
|
February 19, 1969 |
|
RAMKRISHNA RAMNATH Vs. INCOME TAX OFFICER
|
February 18, 1969 |
|
RAMKRISHNA RAMNATH Vs. LAKSHMI NARSIMHAN G ITO
|
February 27, 1969 |
|
RANGUBAI PANDURANG JOSHI Vs. STATE OF MAHARASHTRA
|
March 25, 1969 |
|
RASHTRIYA MILL MAZDOOR SANGH BOMBAY Vs. B A EKBOTE
|
October 16, 1969 |
|
RAYMOND WOOLLEN MILLS LTD Vs. JOINT CHIEF CONTROLLER OF IMPORTS
|
February 26, 1969 |
|
REGISTRAR, JUDICIAL COMMISSIONERS COURT Vs. FR SEBASTIAO FRANCISCO XAVIER DOS REMEDIES MONTEIRO AND STATE
|
June 16, 1969 |
|
ROOPCHAND RAGHAVJI PHANDE Vs. ABHYANKAR
|
December 8, 1969 |
|
ROYAL WESTERN INDIA TURF CLUB LIMITED Vs. COMMISSIONER OF INCOME TAX
|
August 14, 1969 |
|
RUPAM PICTURES Vs. CHAGANLAL GULABCHAND CHANDAK
|
December 4, 1969 |
|
RUSTOM K KARANJIA Vs. KRISHNARAJ M D THACKERSEY
|
July 22, 1969 |
|
RUSTOM K. AMUYAN Vs. MANU SUBEDAR
|
September 12, 1969 |
|
S KUMARAN Vs. COMPETENT AUTHORITY THE ASSISTANT HOUSING COMMISSIONER MAHARASHTRA HOUSING BOARD BOMBAY
|
September 12, 1969 |
|
SAYAJI MILLS LTD Vs. P A BHASKAR
|
August 25, 1969 |
|
SHAMMOMAL KHAJOOMAL Vs. G.D. KSHETARPAL
|
March 26, 1969 |
|
SHANKAR ANANDA PATIL Vs. TUKARAM DATTU PATIL
|
September 26, 1969 |
|
SHANKAR DEOBA PATIL Vs. GANPATILAL SHIODAYAL CHAMEDIA
|
November 21, 1969 |
|
SHANKAR JAYARAM Vs. STATE OF MAHARASHTRA
|
January 14, 1969 |
|
SHANKARRAO MARUTI NAGANE Vs. STATE OF MAHARASHTRA
|
March 18, 1969 |
|
SHENPHAD SADASHIV KALWAGHE Vs. MAHARASHTRA REVENUE TRIBUNAL, NAGPUR AND ANOTHER
|
December 19, 1969 |
|
SHRIKANT VASANTRAO DESHPANDE Vs. AHMADKHAN MANDARKHAN
|
October 17, 1969 |
|
SITABAI ADKUJI MESHRAM Vs. DISTRICT TRANSPORT COMPANY
|
November 18, 1969 |
|
SOUTHARN CHEMICAL WORKS Vs. MOHAMED HUSEIN FAKRUDDIN MANIAR
|
January 24, 1969 |
|
STATE Vs. NARHARI ANANT NAIK
|
January 17, 1969 |
|
STATE Vs. VASANT TUCARAM ZANTIE
|
January 22, 1969 |
|
STATE Vs. NAGUESH G SHET GOVENKAR
|
July 28, 1969 |
|
STATE Vs. SOCORRO JESUS DIAS
|
April 24, 1969 |
|
STATE Vs. FLORENCIO MASCARENHAS
|
March 6, 1969 |
|
STATE Vs. EMERCIANO LEMOS
|
March 13, 1969 |
|
STATE OF MAHARASHTRA Vs. RAJKUMAR KOCHHAR
|
December 16, 1969 |
|
STATE OF MAHARASHTRA Vs. ZULFEQUAR HUSSAIN ABDUL HUSSAIN
|
February 5, 1969 |
|
STATE OF MAHARASHTRA Vs. LAXMAN DASHRATH GARAD
|
October 21, 1969 |
|
STATE OF MAHARASHTRA Vs. BHAGVANDAS GOPALDAS BHATE
|
February 4, 1969 |
|
STATE OF MAHARASHTRA Vs. RADHAMAL SANGATMAL SINDHI
|
January 19, 1969 |
|
STATE OF MAHARASHTRA Vs. P G CHAVAN
|
December 16, 1969 |
|
STATE OF MAHARASHTRA Vs. S B MAHAJANI
|
November 19, 1969 |
|
STATE OF MAHARASHTRA Vs. VISHWANATH MARUTI GATADE AND OTHERS
|
April 8, 1969 |
|
STATE OF MAHARASHTRA AND ANOTHER Vs. B.D. KHBRAGDE AND OTHERS
|
September 30, 1969 |
|
STATE OF MAHARASHTRA REVENUE AND FOREST DEPARTMENT Vs. DINKARRAO NARAYANRAO DESHMUKH
|
February 14, 1969 |
|
SULOCHANA GANPAT REGE Vs. MADAN DATTATRAY WADKE
|
March 3, 1969 |
|
SURJITLAL CHHABDA Vs. COMMISSIONER OF INCOME TAX
|
July 8, 1969 |
|
TANABA CHINDHUJI BHOKARE Vs. MAHARASHTRA REVENUE TRIBUNAL NAGPUR
|
October 10, 1969 |
|
TANAJIRAO MARTINRAO KADAMBANDE Vs. H.J. CHINOY
|
February 4, 1969 |
|
UNION OF INDIA Vs. L M PINTO
|
October 8, 1969 |
|
UNION OF INDIA Vs. GOPALKRISHNA K SALELKAR
|
June 25, 1969 |
|
UTTAM BALA REVANKAR Vs. ASSISTANT COLLECTOR OF CUSTOMS AND CENTRAL EXCISE GOA
|
August 25, 1969 |
|
VAIJANATH H SANADI Vs. STATE
|
June 26, 1969 |
|
VATAKKEVEEDU CHAMI GOPALKRISHNA Vs. LIFE INSURANCE CORPORATION OF INDIA
|
March 17, 1969 |
|
VAZIRBOO Vs. KESHAVLAL NARSHIDAS
|
February 25, 1969 |
|
VENKATARO ANANT PAI Vs. NARAYANLAL BANSILAL
|
January 29, 1969 |
|
VINAYAK DATTA DURBHATKAR Vs. STATE
|
September 20, 1969 |
|
VITHAL Vs. MAHARASHTRA REVENUE TRIBUNAL, NAGPUR AND OTHERS
|
August 25, 1969 |
|
YUSUF ABDULLA PATEL Vs. R.N. SHUKLA
|
April 7, 1969 |
|
ZARINA UMER CHAMDEWALA Vs. SATI LALCHAND VERUMAL LALWANI
|
April 7, 1969 |
LOGIN