|
ABDUL JABBAR TAJ Vs. R K KARANJIA
|
August 21, 1968 |
|
ABEL PAKIAM DAVID Vs. POONA MUNICIPAL CORPORATION
|
October 5, 1968 |
|
ALBERT PINTO Vs. STATE OF MAHARASHTRA
|
April 2, 1968 |
|
ANANT DATTATRAYA MALI Vs. CHINTAMAN GOVINDPATIL
|
June 20, 1968 |
|
ANTAJI RAMCHANDRA JOG Vs. PANDURANG YESU KEDPURE
|
October 9, 1968 |
|
ANTONIO VICENTE FONSECA Vs. STATE OF MAHARASHTRA
|
February 5, 1968 |
|
ATMARAM NAMDEO Vs. STATE OF MAHARASHTRA
|
April 1, 1968 |
|
B A SAWANT Vs. STATE OF MAHARASHTRA
|
July 10, 1968 |
|
BADRINARAYAN RAMSUKH RATHI Vs. NICHALDAS TEJBHANDAS SINDHI
|
March 11, 1968 |
|
BALIRAM FERU PAUL Vs. THE STATE
|
March 8, 1968 |
|
BALU SHIVLING DOMBE Vs. DIVISIONAL MAGISTRATE PANDHARPUR
|
September 26, 1968 |
|
BANK OF INDIA LIMITED Vs. COMMISSIONER OF INCOME TAX
|
January 29, 1968 |
|
BANK OF MAHARASHTRA LTD Vs. VASANT DATTATRAYA DATAR
|
November 30, 1968 |
|
BAPU DNYANU PATIL Vs. SADASHIV RAMCHANDRA JOSHI
|
October 8, 1968 |
|
BARRETTO I C Vs. DHAMBE A S
|
November 21, 1968 |
|
BELAPUR CO LTD Vs. MAHARASHTRA STATE FARMING CORPORATION
|
August 22, 1968 |
|
BHIMAJI LAXMAN DINDE Vs. C.N. GITE
|
November 21, 1968 |
|
BIJIBAI SALDHANA Vs. RAMA MANDHAR THANNU MISHRA
|
February 6, 1968 |
|
BLUE STAR ENGINEERING CO BOMBAY P LIMITED Vs. COMMISSIONER OF INCOME TAX
|
December 18, 1968 |
|
BOMBAY GRAIN DEALERS ASSOCIATION Vs. LAKSHMICHAND VASANJI
|
August 13, 1968 |
|
BOMBAY LABOUR UNION Vs. INDUSTRIAL TRIBUNAL K R POWAR
|
November 12, 1968 |
|
BRAJVALLABH SHANKARLAL Vs. MAHARASHTRA REVENUE TRIBUNAL
|
April 10, 1968 |
|
BRANCH MANAGER, BRITISH INDIA GENERAL INSURANCE CO LTD MARGAO Vs. CHANBI SHAIKH ABDUL KADAR
|
January 29, 1968 |
|
C.S. PARAMESWARAN Vs. AUTHORITY
|
April 19, 1968 |
|
CAETANO COSTA Vs. STATE
|
November 19, 1968 |
|
CAMERA HOUSE BOMBAY Vs. STATE OF MAHARASHTRA
|
May 6, 1968 |
|
CHAINSUKHLAL PUNAMCHAND MEHER Vs. STATE OF MAHARASHTRA
|
December 17, 1968 |
|
CHEMIST FIRM Vs. ISHWARLAL KARSONDAS KAPADIA
|
June 18, 1968 |
|
CHIPPING AND PAINTING EMPLOYERS ASSOCIATION PRIVATE LIMITED Vs. A T ZAMBRE
|
March 13, 1968 |
|
COLLECTOR, BULDANA Vs. SHAMA TUKARAM
|
March 7, 1968 |
|
COMMISSIONER OF BUSINESS PROFITS TAX Vs. TATA IRON AND STEEL COMPANY LIMITED
|
December 6, 1968 |
|
COMMISSIONER OF INCOME TAX Vs. BHIWANDIWALLA K B H M D H AND CO
|
December 17, 1968 |
|
COMMISSIONER OF INCOME TAX Vs. DWARKADAS R AND CO
|
December 19, 1968 |
|
COMMISSIONER OF INCOME TAX Vs. RAMNARAIN KAPUR AND CO PVT LIMITED
|
February 28, 1968 |
|
COMMISSIONER OF INCOME TAX Vs. CILAG LIMITED
|
March 1, 1968 |
|
COMMISSIONER OF INCOME TAX Vs. PATUCK C N
|
January 19, 1968 |
|
COMMISSIONER OF INCOME TAX Vs. MERWANJI KOLA AND CO
|
January 16, 1968 |
|
COMMISSIONER OF INCOME TAX Vs. BALVANTRAI S JAIN
|
November 22, 1968 |
|
COMMISSIONER OF INCOME TAX Vs. KORES INDIA PRIVATE LIMITED
|
November 15, 1968 |
|
COMMISSIONER OF SALES TAX Vs. AMAR RADIO CABINET WORKS
|
February 7, 1968 |
|
COMMISSIONER OF SALES TAX Vs. VOLTAS LIMITED
|
February 8, 1968 |
|
COMMISSIONER OF SALES TAX Vs. HABIBULLA SAHEB
|
February 8, 1968 |
|
COMMISSIONER OF SALES TAX Vs. DAMODAR PADMANATH RAO
|
February 9, 1968 |
|
COMMISSIONER OF SALES TAX Vs. ASHOK SURGICAL CO
|
February 9, 1968 |
|
COMMISSIONER OF SALES TAX Vs. ALLIMULLAH HAJI SALAMAT
|
February 9, 1968 |
|
COMMISSIONER OF SALES TAX Vs. COLOUR CHEM LIMITED
|
February 6, 1968 |
|
COMMISSIONER OF SALES TAX Vs. AMAR WIRE AND ROLLING MILLS
|
February 7, 1968 |
|
COMMISSIONER OF SALES TAX Vs. COOPER AND CO
|
February 20, 1968 |
|
COMMISSIONER OF SALES TAX Vs. VICCO LABORATORIES
|
February 20, 1968 |
|
COMMISSIONER OF WEALTH TAX Vs. TRUSTEES OF MRS HANSABAI TRIBHUWANDAS TRUST
|
February 20, 1968 |
|
COMMISSIONER OF WEALTH TAX Vs. LADY VATSALABAI CHANDAVARKAR
|
February 19, 1968 |
|
COMMISSIONER OF WEALTH TAX Vs. PURSHOTTAM N AMERSEY
|
March 16, 1968 |
|
DADAJEE DHACKJEE AND CO PRIVATE LTD Vs. ITS WORKMEN
|
May 27, 1968 |
|
DAHANUKAR S M Vs. COMMISSIONER OF INCOME TAX
|
February 23, 1968 |
|
DAMODARDAS BHAGAVANDAS PRIVATE LTD Vs. POONA LABOUR UNION
|
December 4, 1968 |
|
DAYAWANTI BAI Vs. CORPORATION OF CITY OF NAGPUR
|
June 11, 1968 |
|
DEORAM MANGALRAM Vs. NANDAN SHIVRAM
|
April 22, 1968 |
|
DHIRAJLAL GIRDHARLAL Vs. COMMISSIONER OF INCOME TAX
|
December 18, 1968 |
|
DINSHAW MANEKJI PETIT Vs. G B BADKAS
|
January 25, 1968 |
|
DIPLOMA IN MEDICAL PRACTICE ASSOCIATION Vs. MEDICAL COUNCIL OF INDIA
|
July 24, 1968 |
|
DIPLOMA IN MEDICAL PRACTICE ASSOCIATION Vs. MEDICAL COUNCIL OF
|
July 23, 1968 |
|
ENGINEERING GENERAL KAMGAR UNION Vs. BEST COTTON COMPANY
|
March 14, 1968 |
|
ENGINEERING MAZDOOR SABHA Vs. ANEY D M
|
November 19, 1968 |
|
FARBEWERKE HOECHST AKTIENGESELLSCHAFT VORMALS MEISTER LUCIUS and BRUNING A CORPORATION Vs. UNICHEM LABORATORIES
|
July 11, 1968 |
|
FILMISTAN PRIVATE LTD Vs. SYED TAKI BILGRAMI
|
February 2, 1968 |
|
GANESH VINAYAK ATHAVALE Vs. BHAU BABBANA MHAISAIE
|
August 26, 1968 |
|
GANGADHAR NARSINGDAS AGRAWAL Vs. ASSISTANT COLLECTOR OF CUSTOMS
|
April 5, 1968 |
|
GANPAT RAGHO Vs. MAHARASHTRA REVENUE TRIBUNAL NAGPUR
|
November 25, 1968 |
|
GANU SANTU MHAKAVEKAR Vs. SHANKAR TUKARAM CHOUGULE
|
June 27, 1968 |
|
GIRDHARILAL RAMLAL GULATI Vs. SANTUMAL GANGUMAL AHUJA
|
September 21, 1968 |
|
GITABAI Vs. DAYARAM SHANKAR
|
September 4, 1968 |
|
GOA DOCK LABOUR UNION Vs. GOVERNMENT OF THE UNION TERRITORY OF GOA, DAMAN AND DIU
|
June 28, 1968 |
|
GOTIRAM NATHU MENDRE Vs. SONABAI
|
July 16, 1968 |
|
GOVINDSINGH AMARSINGH Vs. STATE OF MAHARASHTRA
|
July 25, 1968 |
|
GREAVES COTTON AND CROMPTON PARKINSON LIMITED Vs. COMMISSIONER OF INCOME TAX
|
January 17, 1968 |
|
HABIB INSURANCE COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
|
February 7, 1968 |
|
HARBANSINGH SARDAR LENASINGH Vs. STATE OF MAHARASHTRA
|
December 5, 1968 |
|
HARBHAJANKAUR Vs. STATE OF MAHARASHTRA
|
July 1, 1968 |
|
HARI MANU GAUDO Vs. HARISHCHANDRA SHANKAR GAUDO
|
July 16, 1968 |
|
HARI MAROTI AND ANOTHER Vs. VITHAL SHANKAR AND ANOTHER
|
April 5, 1968 |
|
HARNARAYAN DHANRUP Vs. STATE OF MAHARASHTRA
|
July 2, 1968 |
|
HOME INDUSTRIES CORPORATION Vs. STATE OF MAHARASHTRA
|
November 25, 1968 |
|
HUKUMCHAND MILLS LIMITED Vs. COMMISSIONER OF INCOME TAX
|
January 31, 1968 |
|
IBRAHIM HUSEN Vs. STATE
|
September 24, 1968 |
|
INDUMATIBEN CHIMANLAL DESAI Vs. UNION OF INDIA
|
July 3, 1968 |
|
J N BAGGA Vs. ALL INDIA REPORTER LTD
|
December 16, 1968 |
|
JAGPALSINGH SAJJANSINGH Vs. DIGAMBER TULSIRAM
|
September 13, 1968 |
|
K G HIRANANDANI Vs. BHARAT BARRE
|
September 19, 1968 |
|
K LAKSHMINARAYANAN Vs. DEPUTY CHIEF CONTROLLER OF IMPORTS AND EXPORTS MADRAS
|
October 11, 1968 |
|
K S FILMS Vs. STATE OF MAHARASHTRA
|
January 17, 1968 |
|
KAILAS SIZING WORKS Vs. MUNICIPALITY OF BHIVANDI AND NIZAMPUR
|
March 18, 1968 |
|
KANJI JADHAVJI AND CO BOMBAY Vs. TRANSPORT AND DOCK WORKERS UNION BOMBAY
|
December 10, 1968 |
|
KANTILAL TAKHATMAL JAIN Vs. STATE OF MAHARASHTRA
|
August 3, 1968 |
|
KEDARNATH GANGAGOPAL MISRA Vs. SITARAM NARAYAN MOHARIL
|
February 2, 1968 |
|
KESHAORAO RAOJI Vs. STATE OF MAHARASHTRA AND OTHERS
|
September 11, 1968 |
|
KESHAV GANGARAM PRABHU MHAMBREY Vs. VASANT ATMARAM PRABHU MHAMBREY
|
March 5, 1968 |
|
KESHAVSINGH DWARKADAS Vs. INDIAN ENGINEERING
|
October 17, 1968 |
|
KESUB MAHINDRA Vs. COMMISSIONER OF GIFT TAX
|
April 26, 1968 |
|
KHAJA ZAHIRUDDIN SHAMSIR MUHAMMAD HABIBOOLLI Vs. STATE REVENUE AND FOREST DEPARTMENT
|
November 26, 1968 |
|
KHUSHALCHAND BHAIYALAL JAIN Vs. STATE OF MAHARASHTRA
|
June 12, 1968 |
|
KISAN JANUJI Vs. ANILKUMAR MANILAL
|
July 3, 1968 |
|
KISAN PUNJAJI Vs. YASHODABAI MAHADEO
|
March 1, 1968 |
|
KRISHNA RAMBHAU Vs. DHARMA KATHOD KAPSE
|
April 5, 1968 |
|
KRISHNA S GOKAVI Vs. DOIPHODE S R
|
April 23, 1968 |
|
LAL AND CO Vs. KULKARNI R N
|
January 18, 1968 |
|
LALVANI T J Vs. COMMISSIONER OF INCOME TAX
|
December 2, 1968 |
|
LAXMI PRINTING AND DYEING WORKS PVT LIMITED Vs. COMMISSIONER OF INCOME TAX
|
February 5, 1968 |
|
LAXMIDAS AND CO Vs. COMMISSIONER OF INCOME TAX
|
November 14, 1968 |
|
LAXMINARAYAN TEMPLE KOTHURE Vs. LAXMAN MAHADU CHANDORE
|
August 23, 1968 |
|
LEELA DHUNDIRAJ DIVEKAR Vs. E C SHINDE
|
July 23, 1968 |
|
LOURENCO ROCHA Vs. EUCLIDAS JOAO RODRIGUES
|
February 16, 1968 |
|
MADANLAL RANGLAL DAGA Vs. GURUNATH LAXMAN PATANGE
|
March 23, 1968 |
|
MADHAO NARAYAN Vs. RAGHO NILOO
|
October 8, 1968 |
|
MAHABALESHWAR CLUB Vs. STATE OF MAHARASHTRA
|
January 15, 1968 |
|
MAHARASHTRA STATE ELECTRICITY BOARD Vs. STATE INDUSTRIAL COURT NAGPUR
|
March 28, 1968 |
|
MAHARASHTRA STATE ELECTRICITY BOARD BOMBAY Vs. ITS WORKMEN EXCLUDING THOSE N M R ESTABLISHMENT EMPLOYED UNDER IT IN THE
|
March 4, 1968 |
|
MAHARASHTRA STATE ROAD TRANSPORT CORPORATION NAGPUR Vs. MADHUKAR NARAYANRAO
|
August 5, 1968 |
|
MALIK DAIRY FARMS Vs. ITS WORKERS UNION
|
January 13, 1968 |
|
MALLASHA SAYABANNA MANGONDA Vs. KHADIR AJAM AHERWADI
|
September 24, 1968 |
|
MANEKCHAND MOHANLAL POONAWALA Vs. SHAH BHIMJI KUNDANMAL AND COMPANY
|
November 13, 1968 |
|
MANI MUTTAYYA PILLAY Vs. STATE
|
March 27, 1968 |
|
MANILAL DHARAMCHAND Vs. COMMISSIONER OF INCOME TAX
|
December 16, 1968 |
|
MANJULI Vs. CIVIL JUDGE SENIOR DIVISION WARDHA
|
September 13, 1968 |
|
MANORAMABAI BAPURAO Vs. SATYABHAMABAI BAPURAO
|
April 3, 1968 |
|
MANORAMABAI MORESHWAR Vs. IBRAHIM KHAN BISMILLA KHAN
|
April 10, 1968 |
|
MANORDAS KALIDAS Vs. COMMISSIONER OF SALES TAX BOMBAY
|
February 13, 1968 |
|
MANORDAS KALIDAS Vs. STATE OF MAHARASHTRA
|
February 16, 1968 |
|
MANSING SURAJSINGH PADVI Vs. STATE OF MAHARASHTRA
|
April 1, 1968 |
|
MARIA CRISTINA DSOUZA SODDAR Vs. MARIA ZURANA PEREIRA PINTO
|
December 27, 1968 |
|
MARIA JULIA COUTINHO Vs. ANANTA SOMAN CHITARE
|
December 12, 1968 |
|
MARKETING AND ADVERTISING ASSOCIATES PVT LTD Vs. TELERAD PRIVATE LTD
|
September 23, 1968 |
|
MATHER AND PLATT LTD Vs. STATE OF MAHARASHTRA
|
February 5, 1968 |
|
MOHAMAD HAIDAR MUJAWAR Vs. JAMAL HAIDAR MUJAWAR
|
July 23, 1968 |
|
MOHAMED MUBIN Vs. JANTA CLEANERS
|
March 4, 1968 |
|
MOHAMMAD SHARIFF SULEMAN NADAF Vs. STATE OF MAHARASHTRA
|
July 24, 1968 |
|
MOTILAL HIRACHAND MARWADI Vs. SADABAI
|
January 30, 1968 |
|
MOZELLE ROBIN SOLOMON Vs. LT. COL. R.J. SOLOMON
|
February 3, 1968 |
|
MUDBIDRI GOPAL RAO Vs. S V KONDASKAR OFFICIAL LIQUIDATOR
|
December 17, 1968 |
|
N J NAYADU Vs. ADMINISTRATOR OF THE CITY OF NAGPUR
|
June 11, 1968 |
|
N NAGESHWAR ROA Vs. RUTH MOSES
|
March 4, 1968 |
|
NAMDEO VISHWANATH Vs. UMBAOSINGH SADHURAM
|
March 1, 1968 |
|
NAMDEO VISHWANATH Vs. UMBAOSINGH SADHURAM
|
February 2, 1968 |
|
NAMDEORAO MADHAVRAO THAKRE Vs. DULAJI SITARAM PATIL
|
March 20, 1968 |
|
NANA GANGARAM DHORB Vs. STATE OF MAHARASHTRA
|
March 21, 1968 |
|
NANA GANGARAM DHORE- ACCUSEDS Vs. STATE,
|
March 22, 1968 |
|
NARAYAN SHEORAO DHANGAR Vs. STATE OF MAHARASHTRA
|
June 24, 1968 |
|
NARHARI S O DHONDIBA MAHAJAN Vs. SAMBHAJI S O SADASHIVRAO DESHMUKH
|
April 24, 1968 |
|
NATHMAL GOPIKISAN Vs. N.D. RAHATE
|
June 25, 1968 |
|
NATIONAL ENGINEERING EMPLOYEES UNION Vs. KULKARNI R N
|
March 11, 1968 |
|
NEMCHAND CHUNILAL GUJAR Vs. BHIMRAO ANNA PATIL
|
February 23, 1968 |
|
NEW KAISER-I-HIND SPINNING AND WEAVING CO LTD Vs. STATE OF MAHARASTRA
|
April 26, 1968 |
|
ONKARMAL MEGHRAJ Vs. COMMISSIONER OF INCOME TAX
|
January 29, 1968 |
|
ORIENTAL FIRE AND GENERAL INSURANCE CO LTD Vs. AMERICAN PRESIDENT LINES LTD
|
February 12, 1968 |
|
OTIS ELEVATOR COMPANY INDIA LTD Vs. STATE OF MAHARASHTRA
|
January 22, 1968 |
|
OVATION INTERNATIONAL INDIA P LTD Vs. ADVERTS PRIVATE LTD
|
October 5, 1968 |
|
P V MASAND Vs. STATE OF MAHARASHTRA
|
November 20, 1968 |
|
PATWARDHAN M N Vs. COMMISSIONER OF EXPENDITURE TAX
|
November 20, 1968 |
|
PHILIPE FARTADO Vs. STATE
|
March 7, 1968 |
|
PIGMENT LAKES AND CHEMICAL MANUFACTURING CO. PRIVATE LTD. Vs. SITARAM KASHIRAM KONDE
|
June 20, 1968 |
|
POLYCHEM LTD. Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY
|
November 4, 1968 |
|
POONA LABOUR UNION Vs. STATE OF MAHARASHTRA
|
December 2, 1968 |
|
POPAT NAMDEO SODANVOR Vs. JAGU PANDU GOVEKAR
|
February 14, 1968 |
|
POWERS CABLES PRIVATE LTD. Vs. B. K. POTDAR
|
April 26, 1968 |
|
PRABHAKAR GANPATRAO SAMEL Vs. STATE OF MAHARASHTRA
|
March 27, 1968 |
|
PRAMODRAI SHAMALDAS BHAVSAR Vs. LIFE INSURANCE CORPORATION OF INDIA
|
September 25, 1968 |
|
PREMPRAKASH SURAJMAL Vs. MAHARASHRRA REVENUE TRIBUNAL NAGPUR
|
September 29, 1968 |
|
PUROHIT AND PUROHIT Vs. SARVA SHRAMIK SANGH
|
March 5, 1968 |
|
PURUSHOTTAM BABOI MADVONO Vs. UNION TERRITORY OF GOA, DAMAN AND DIU
|
July 19, 1968 |
|
PUSHPABAI SHANKARLAL SURA Vs. OFFICIAL LIQUIDATOR SHOLAPUR OIL MILLS LTD
|
December 4, 1968 |
|
RADHABAI Vs. PARWATIBAI
|
February 29, 1968 |
|
RADHAKISAN HIRALAL LADHE Vs. TRIMBAK MARUTI MURDARE
|
December 11, 1968 |
|
RAHIM HAJUBHAI SHAUKH A Vs. SHIRAJ KASIM NADAR
|
March 16, 1968 |
|
RAJARAM GANPAT PATIL Vs. YESHWANT DATTO PATIL
|
November 6, 1968 |
|
RAMA ANANDA PATIL Vs. APPA BHIMA REDEKAR
|
July 4, 1968 |
|
RAMACHANDRA GOVIND TAKE Vs. STATE OF MAHARASHTRA
|
March 6, 1968 |
|
RAMAKANT RAJARAMA PAINGUINKAR Vs. MANUEL FERNANDES
|
September 11, 1968 |
|
RAMDEO PHERU RAJBHUR Vs. B N BISCUIT CONFECTIONERY WORKS
|
March 4, 1968 |
|
RAMESHKUMAR AND OTHERS Vs. STATE OF MAHARASHTRA THROUGH COLLECTOR, CHANDRAPUR
|
April 15, 1968 |
|
RAMRAJ SINH THAKUR Vs. STATE OF MAHARASHTRA
|
October 4, 1968 |
|
RAMTIRTH YOGASHRAM Vs. STATE OF MAHARASHTRA
|
February 2, 1968 |
|
RANGRAO BHAUSAHEB NALAWADE Vs. BHIMRAO BABU DHOLE
|
November 8, 1968 |
|
RATNAKAR BANK LTD Vs. BANK EMPLOYEES UNION KOLHAPUR
|
October 4, 1968 |
|
RESERVE BANK EMPLOYEES ASSOCIATION NAGPUR Vs. STATE OF MAHARASHTRA
|
April 4, 1968 |
|
RUKMANI Vs. APPELLATE AUTHORITY UNDER MAHARASHTRA MEDICAL PRACTITIONERS ACT XXVIII OF 1961 BOMBAY
|
August 2, 1968 |
|
RUNJAJI SURYABHANJI Vs. MANJURABAI URKUDAJI
|
April 23, 1968 |
|
S. BHATTACHARJEE Vs. S. B. GOSAVI AND OTHERS
|
April 15, 1968 |
|
SADASHIV VISHNU NAGARKAR Vs. MARUTI BALOBA VYAVAHARE
|
October 10, 1968 |
|
SHANKAR MORESHWAR KULKARNI CHINCHWADKAR Vs. STATE OF MAHARASHTRA
|
October 17, 1968 |
|
SHAPOORJI NUSSERWANJI AND CO Vs. REGIONAL PROVIDENT FUND COMMISSIONER CHAIRMAN BOARD OF TRUSTEES
|
April 18, 1968 |
|
SHESHRAO PARASHRAM Vs. YESHWANT AMBUSHA
|
November 2, 1968 |
|
SHINDE A G Vs. BOMBAY TELEPHONES
|
March 11, 1968 |
|
SHIRGAONKAR S S Vs. COMMISSIONER OF INCOME TAX
|
December 5, 1968 |
|
SHIVA MARTAND TAPKIRE Vs. ARUN NANKCHAND KHATRI
|
January 16, 1968 |
|
SHIVAJI GULABRAO BHOITE Vs. B N BISCUIT CONFECTIONERY WORKS
|
March 4, 1968 |
|
SHIVANAND BHIVAPPA Vs. MADHAOLAL RAMCHANDRA
|
November 22, 1968 |
|
SHOBHA VENKAT RAO Vs. K R MAHALE
|
June 25, 1968 |
|
SHOLAPUR MUNICIPAL CORPORATION Vs. RAMKRISHNA V RELEKAR
|
February 15, 1968 |
|
SHRIDHAR MAHADEO DHAMORIKAR Vs. STATE OF MAHARASHTRA
|
September 20, 1968 |
|
SINDHU HOCHTIEF INDIA LIMITED Vs. COMMISSIONER OF WEALTH TAX
|
February 9, 1968 |
|
SOMAIYA K J Vs. COMMISSIONER OF INCOME TAX
|
December 4, 1968 |
|
SOPHIA REUBEN Vs. GOKHALE V V
|
March 14, 1968 |
|
STATE Vs. ANAND LAKSHIMAN CHARI
|
July 25, 1968 |
|
STATE Vs. JOAO SALDANHA
|
August 6, 1968 |
|
STATE Vs. IN MATTER OF SEKSARIA COTTON MILLS LTD
|
October 7, 1968 |
|
STATE Vs. HEMAPPA CHANDRASIDAOPA ANGADDI
|
April 1, 1968 |
|
STATE Vs. ANANDA DESSAI
|
July 1, 1968 |
|
STATE OF MAHARASHTRA Vs. VITHAL HAIR NIKATE
|
April 10, 1968 |
|
STATE OF MAHARASHTRA Vs. JWALAPRASED DUBE
|
June 26, 1968 |
|
STATE OF MAHARASHTRA Vs. BHERULAL DAGADULAL JAIN
|
July 2, 1968 |
|
STATE OF MAHARASHTRA Vs. HUSSEIN AHMED ALIJI
|
June 12, 1968 |
|
STATE OF MAHARASHTRA Vs. SHARADKUMAR VIRCHAND SHAH
|
June 19, 1968 |
|
STATE OF MAHARASHTRA Vs. VALI MOHAMMAD
|
September 6, 1968 |
|
SUN-N-SAND HOTEL PRIVATE LTD Vs. STATE OF MAHARASHTRA
|
December 2, 1968 |
|
TARABAI VISHWANATH SABINS Vs. NATIONAL AND GRINDLAYS BANK LTD
|
October 16, 1968 |
|
TRUSTEES OF GORDHANDAS GOVINDRAM FAMILY CHARITY TRUST Vs. COMMISSIONER OF INCOME TAX
|
February 14, 1968 |
|
UNION OF INDIA Vs. AUTHORITY UNDER THE MINIMUM WAGES ACT 1948 FOR NERAL AREA AND CIVIL JUDGE JUNIOR DIVISION KARJAT
|
March 7, 1968 |
|
UNION OF INDIA OWNING AND ADMINISTERING CENTRAL RAILWAY PER GENERAL MANAGER Vs. KALINGA TEXTILES LTD
|
February 26, 1968 |
|
UNION OF INDIA OWNING THE SOUTH EASTERN RAILWAY ADMINISTRATION Vs. RADHAKISAN
|
March 27, 1968 |
|
VARJIVANDAS HIRJI Vs. D T GHATPANDE
|
April 1, 1968 |
|
VASANI CLOTH STORES Vs. STATE OF MAHARASHTRA
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February 6, 1968 |
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VASANT GOPAL GURAV Vs. F M LYLA
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March 4, 1968 |
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VASANT HARIBA LONDHE Vs. JAGANNATH EAMGHANDRA KULKARNI
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March 25, 1968 |
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VASANT SHESHRAO Vs. DEVIPRASAD MAHADEO
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August 19, 1968 |
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VASANT VITHAL PALSE Vs. INDIAN HUME PIPE CO LTD
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November 15, 1968 |
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VELAYUDHAN KUTTAPAN NAIR Vs. S K BEDEKAR
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April 26, 1968 |
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VERSOVA KOLI SAHAKARI VAHATUK SANGH LTD Vs. STATE OF MAHARASHTRA
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January 12, 1968 |
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VISHWAMBHAR VITHALRAO PATIL Vs. MADHAVRAO PIRAJI PATIL
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November 14, 1968 |
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VITHALBHAI T PATEL Vs. SHYAMLAL DURGADAS KHANNA
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November 19, 1968 |
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VITHALRAO MADHAORAO Vs. COLLECTOR
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July 16, 1968 |
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W T SUREN AND CO P LIMITED Vs. COMMISSIONER OF INCOME TAX
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November 18, 1968 |
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WAMAN SURYABHAN Vs. MAHARASHTRA REVENUE TRIBUNAL NAGPUR
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September 9, 1968 |
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WESTERN INDIA PAPER AND BOARD MILLS P LTD Vs. MUMBAI MAZDOOR SABHA
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November 14, 1968 |
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WHITTLE ANDERSON LIMITED Vs. COMMISSIONER OF INCOME TAX
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December 4, 1968 |
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XEMBU GOVINDA SINAI CUVELCAR Vs. UNION OF INDIA
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August 26, 1968 |
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YAMUNABAI GANGADHAR KHARADE Vs. PARAPPA SADASHIV RAJMANE
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April 8, 1968 |
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