REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
A R MAHADEVIA Vs. COMMISSIONER OF INCOME TAX BOMBAY	March 7, 1967
ABDUL KARDAR HAJI HIROLI Vs. JUDAH JACOB COHEN	July 18, 1967
ABDUL SULTAN HUSSAINBHAI VELJI Vs. COLLECTOR OF AHMEDNAGAR	October 10, 1967
ABDULKADAR EBRAHIM SURA Vs. KASHINATH MORESHWAR CHANDANI	February 6, 1967
ALLIED PUBLISHERS PVT LIMITED Vs. COMMISSIONER OF INCOME TAX	September 15, 1967
AMBIKA TOBACCO COMPANY GONDIA Vs. LABOUR COURT NAGPUR	March 17, 1967
AMINUDDIN SHEIKH HAFIZUDDIN Vs. BHAOJI HIRAMANSA	December 21, 1967
ANANDRAO SITARAM NAGMOTE AND ANOTHER Vs. S.P. MOHONI, COLLECTOR, AMRAVATI AND OTHERS	February 14, 1967
ANANT SADASHIV NETRAVALI Vs. CHITALE AGRICULTURAL PRODUCTS LTD	September 12, 1967
ANNA RACEK Vs. COMMISSIONER OF INCOME TAX BOMBAY	February 17, 1967
ARVIND N MAFATLAL Vs. T A BALAKRISHNAN DY CED	January 27, 1967
ARVIND N MAFATLAL Vs. T A BALAKRISHNAN DEPUTY CONTROLLER OF ESTATE DUTY BOMBAY	January 30, 1967
ASIA PUBLISHING HOUSE Vs. JOHN WILEY AND SONS, INC.	August 18, 1967
B C KHATRI Vs. PESHURAM CHANDURAM	February 1, 1967
BABU RAGHUNATH NAIK Vs. TEREZINHA PACHECO FARIA	February 9, 1967
BABURAO LAXMAN MULEY Vs. SHIONATH MAHADEO	February 8, 1967
BANK OF POONA NOW MERGED INTO SANGLI BANK LTD Vs. NAVRAJASTHAN CO OPERATIVE HOUSING SOCIETY LTD	January 31, 1967
BASAWWA Vs. LIMBAWWA	July 13, 1967
BENGAL COAL SUPPLYING FIRM Vs. UNION OF INDIA	November 15, 1967
BHIMA TIMA DHOTRE Vs. PIONEER CHEMICAL CO.	June 23, 1967
BHIMJI NANJI Vs. STATE	October 25, 1967
BIBI BATOOL Vs. PRINCIPAL JUDGE CITY CIVIL COURT BOMBAY	August 23, 1967
BURMAH SHELL REFINERIES LTD Vs. G B CHAND INCOME TAX OFFICER CO CIR II1 BOMBAY	February 3, 1967
CENTRAL BANK EXECUTOR Vs. HORMUSJI NUSSERWANJI MADRASWALLA	October 25, 1967
CENTRAL INDIA AGENCIES CALCUTTA Vs. LAXMINATH BRIJKISHORE	January 12, 1967
CHAMPALAL LAKHICHAND Vs. RUPCHAND SUPADU PATIL	July 27, 1967
CHARITABLE AND RELIGIOUS TRUST Vs. COMMISSIONER OF INCOME TAX	September 29, 1967
CHATUSSHAKHIYA BRAHMAVRINDA GAYARAN TRUST Vs. UNION OF INDIA	October 23, 1967
CHHOTABHAI JETHABHAI PATEL Vs. INDUSTRIAL COURT NAGPUR	April 12, 1967
CHIMANLAL CHUNILAL and CO Vs. COMMISSIONER OF INCOME TAX BOMBAY	February 8, 1967
CHUDAMAN NARAYAN PATIL Vs. STATE OF MAHARASHTRA	September 22, 1967
COLABA LAND AND MILLS CO LTD Vs. V S KONDASKAR	September 28, 1967
COMMISSIONER OF INCOME TAX Vs. ZAVERI A J	September 27, 1967
COMMISSIONER OF INCOME TAX Vs. ASSOCIATED CEMENT COMPANY LIMITED	October 5, 1967
COMMISSIONER OF INCOME TAX Vs. NEW INDIA ASSURANCE COMPANY LIMITED	October 24, 1967
COMMISSIONER OF INCOME TAX Vs. SULEMAN AND COMPANY LIMITED	September 14, 1967
COMMISSIONER OF INCOME TAX Vs. COTTON TEXTILES EXPORT PROMOTION COUNCIL	September 21, 1967
COMMISSIONER OF INCOME TAX Vs. LONDON HOTEL	September 6, 1967
COMMISSIONER OF INCOME TAX Vs. INDUSTRIAL INVESTMENT TRUST COMPANY LIMITED	September 11, 1967
COMMISSIONER OF INCOME TAX Vs. TATA LOCOMOTIVE AND ENGINEERING COMPANY LIMITED	February 14, 1967
COMMISSIONER OF INCOME TAX Vs. TRUSTEES OF SIR KIKABHAI PREMCHAND TRUST	February 6, 1967
COMMISSIONER OF INCOME TAX Vs. MODERN FLATS PRIVATE LIMITED	February 24, 1967
COMMISSIONER OF INCOME TAX Vs. RATANBAI MATHURADAS LADY	March 2, 1967
COMMISSIONER OF INCOME TAX BOMBAY Vs. FRAMJI H COMMISSARIAT	March 3, 1967
COMMISSIONER OF INCOME TAX BOMBAY Vs. DHURMAL BAJAJ and CO	February 28, 1967
COMMISSIONER OF INCOME TAX BOMBAY Vs. CHUNILAL V MEHTA and SONS PRIVATE LTD	March 1, 1967
COMMISSIONER OF INCOME TAX BOMBAY Vs. PANNALAL NAROTTAMDAS and CO	September 21, 1967
COMMISSIONER OF INCOME TAX BOMBAY Vs. BAI RATANBAI GORDHANDAS	September 18, 1967
COMMISSIONER OF INCOME TAX BOMBAY Vs. DADABHOY G BROACH	October 4, 1967
COMMISSIONER OF INCOME TAX BOMBAY Vs. A J ZAVERI	September 27, 1967
COMMISSIONER OF INCOME TAX BOMBAY Vs. ABDUL HUSSEIN ESSAJI ARSIWALLA	December 21, 1967
COMMISSIONER OF INCOME TAX BOMBAY CITY Vs. ASSOCIATED CEMENT CO LTD	October 5, 1967
COMMISSIONER OF INCOME TAX BOMBAY CITY Vs. INDUSTRIAL INVESTMENT TRUST CO LTD	September 11, 1967
COMMISSIONER OF INCOME TAX BOMBAY CITY Vs. COOPER ENGINEERING LTD	September 1, 1967
COMMISSIONER OF INCOME TAX BOMBAY CITY Vs. LADY RATANBAI MATHURADAS	March 2, 1967
COMMISSIONER OF INCOME TAX BOMBAY CITY Vs. DEVIDAS VITHALDAS	February 25, 1967
COMMISSIONER OF INCOME TAX BOMBAY CITY Vs. TATA LOCOMOTIVE and ENGINEERING CO LTD	February 15, 1967
COMMISSIONER OF INCOME TAX BOMBAY CITY I Vs. MAHARASHTRA SUGAR MILLS LTD	September 22, 1967
COMMISSIONER OF INCOME TAX BOMBAY CITY II Vs. LONDON HOTEL	September 8, 1967
COMMISSIONER OF INCOME TAX BOMBAY CITY II BOMBAY Vs. NEW INDIA ASSURANCE CO LTD	November 6, 1967
COMMISSIONER OF INCOME TAX CENTRAL BOMBAY Vs. DEVIDAYAL METAL INDUSTRIES PVT LTD	September 26, 1967
COMMISSIONER OF INCOME TAX CENTRAL BOMBAY Vs. DEVIDAYAL AND SONS	September 25, 1967
D M DAHANUKAR Vs. COMMISSIONER OF INCOME TAX BOMBAY	February 22, 1967
DAGDU VITHOBA PATIL Vs. STATE OF MAHARASHTRA	June 23, 1967
DAHANUKAR D M Vs. COMMISSIONER OF INCOME TAX	February 22, 1967
DAHANUKAR M L AND CO PVT LIMITED Vs. COMMISSIONER OF INCOME TAX	September 12, 1967
DAMADAR GULABRAI BELANI Vs. METHARAM C KHAHTWANI	July 27, 1967
DATTU APPARAO MACHALE Vs. DIGAMBAR GOVINDRAO SHENDGA	July 19, 1967
DAYABAI AND CO Vs. BAPALAL AND CO	July 27, 1967
DEOCHAND DURLABHJI JOGI Vs. MADANLAL GOPIKISAN SHARMA	October 4, 1967
DEVIPRASAD KHANDELWAL Vs. UNION OF INDIA	October 14, 1967
DOMINGOS CARDOZO Vs. RAMRAIA DATTARAMA NAIQUE	December 11, 1967
DOSHI P C Vs. 7TH ITO	January 31, 1967
ERIC GEORGE DAY Vs. CONSTANCE MURIEL DAY	July 10, 1967
EXECUTORS OF THE ESTATE OF LATE J J KAPADIA Vs. COMMISSIONER OF INCOME TAX BOMBAY CITY	October 19, 1967
GAJADHAR RAMCHANDRA AGARWAL Vs. ABDUL MUNAF MAHEMUDMIYA	June 14, 1967
GANADHESH V KHANDEPARKAR Vs. STATE	December 22, 1967
GENERAL RADIO AND APPLIANCES LTD Vs. ITS WORKMEN	January 9, 1967
GOLAPPA AVANA NAIK AND OTHERS Vs. STATE OF MAHARASHTRA	December 23, 1967
GRAM PANCHAYAT SAWARGAON Vs. JAMNAPRASAD RAGHUNATH PRASAD	April 4, 1967
H R GOKHALE Vs. BHARUCHA NOSHIR C	September 1, 1967
HARILAL B DRESSWALA Vs. DAYASINGH JOGINDARSINGH	June 25, 1967
HARISINGH ISHARSINGH Vs. CHANDANSINGH PRATAPSINGH	November 14, 1967
HARIVANSH LAL M. MEHRA Vs. STATE	April 17, 1967
HASSAN ABDUL Vs. NANDGAURI BHOGILAL	July 4, 1967
HINDUSTAN EMBROIDERY MILLS PVT LTD Vs. K RAVINDRA AND CO	October 11, 1967
INDIAN EXPRESS NEWSPAPERS BOMBAY LTD Vs. BASUMATI PRIVATE LTD	December 7, 1967
INDO PHARMA PHARMACEUTICAL WORKS PVT LTD Vs. STATE OF MAHARASHTRA	September 12, 1967
INDRADEO A DESHMUKH Vs. MANOHAR N Y	March 15, 1967
JAFFERALI ALIBHAI Vs. S R DOSSA	September 28, 1967
JAGANNATH PANDURANG Vs. BOMBAY GAS COMPANY LTD	February 6, 1967
JAGU ANYABA ADHAV Vs. BAJRANG AUBA JADHAV	October 3, 1967
JEOOMAL BHAGCHAND Vs. S P CAMP MESS SOCIETY C A D CAMP PULGAON	July 21, 1967
JIVATLAL PURTAPSHI Vs. COMMISSIONER OF INCOME TAX	February 15, 1967
JOAO SANTANA GOMES Vs. UNION GOVERNMENT OF INDIA	April 27, 1967
JOSEPHY SANTA VINCENT Vs. AMBICO INDUSTRIES	October 13, 1967
KAPADIA EXECUTORS OF THE ESTATE OF LATE J J KAPADIA Vs. COMMISSIONER OF INCOME TAX	October 18, 1967
KASTURCHAND KISANLAL CHANDAK Vs. DISTRICT JUDGE NAGPUR	November 14, 1967
KEVALCHAND NEMCHAND MEHTA Vs. COMMISSIONER OF INCOME TAX CENTRAL BOMBAY	March 7, 1967
KEVALCHAND NEMCHAND MEHTA Vs. COMMISSIONER OF INCOME TAX	March 6, 1967
KEVALDAS RANCHHODDDAS Vs. COMMISSIONER OF INCOME TAX	September 19, 1967
KOLHAPUR SUGAR MILLS LTD Vs. SYED TAKI BILGRAMI	December 19, 1967
KRISHNA RAJARAM WANI Vs. M V KORANNE AND THE STATE OF MAHARASHTRA	March 28, 1967
LAKHAMSHI HIRALAL Vs. DAMJI KHIMJI	December 7, 1967
LALCHAND MENGRAJ Vs. SHREE RAM MILLS LTD	August 24, 1967
LAXMI INVESTMENT CO PVT LTD Vs. TARACHAND HARBILAS	April 20, 1967
M L DAHANUKAR and CO PVT LTD Vs. COMMISSIONER OF INCOME TAX BOMBAY CITY I	September 12, 1967
M/S. HINDUSTAN VEHICLES LTD. Vs. GIRILAL AND CO.	October 19, 1967
MADHAV UPENDRA TALAULICAR Vs. YASHWANT SITARAM DESSAI	November 22, 1967
MAFALDINA FERNANDES Vs. STATE	November 22, 1967
MAHADEO GOPAL MONE Vs. RAMESHWAR SADASHIV MONE	June 28, 1967
MAHADEVIA A R Vs. COMMISSIONER OF INCOME TAX	March 7, 1967
MAHARASHTRA STATE ELECTRICITY BOARD ENGINEERS ASSOCIATION NAGPUR Vs. MAHARASHTRA STATE ELECTRICITY BOARD	April 19, 1967
MANDA Vs. PANDURANG	September 26, 1967
MANNA RAMJI and CO Vs. COMMISSIONER OF INCOME TAX POONA	February 11, 1967
MANNA RAMJI AND CO Vs. COMMISSIONER OF INCOME TAX	February 10, 1967
MARGARIDA GOMES Vs. MACKINNOR MACKENZIE AND CO PVT LTD	August 8, 1967
MEGHJI KANJI PATEL Vs. KUNDANMAN CHAMANLAL MEHTANI	November 14, 1967
MERCHANT N E Vs. BOMBAY MUNICIPAL CORPORATION	July 31, 1967
MOTSINGH Vs. BHAIYYALAL	July 25, 1967
MUNICIPAL CORPORATION OF GREATER BOMBAY Vs. STATE OF MAHARASHTRA	March 2, 1967
N E MERCHANT Vs. STATE OF MAHARASHTRA	July 31, 1967
N M NAYAK Vs. CHHOTALAL HARI RAM	February 1, 1967
NAGPUR ELECTRIC LIGHT AND POWER COMPANY LTD. Vs. MAHARASHTRA STATE ELECTRICITY BOARD	April 26, 1967
NARAYAN GOPAL MHATRE Vs. SHANKAR SITARAM SONTAKKE	March 2, 1967
NARAYAN GOVIND GAVATE Vs. STATE OF MAHARASHTRA	June 16, 1967
NARAYAN HARI KUMBHARE Vs. P K PORWAL	December 13, 1967
NARAYAN TANBAJI AND OTHERS Vs. KAMGAR CO	November 24, 1967
NARAYANDAS S KANUGA Vs. SARASVATIBAI D JOSHI	March 7, 1967
NARAYANRAO MADHAORAO DATARAO Vs. STATE OF MAHARASHTRA	December 12, 1967
NARAYANSINGH SAMPATSINGH WEAKEY Vs. DINA VITHOBA NARNAVARE AND ANOTHER	May 8, 1967
NATIONAL UMBRELLA FACTORY Vs. SHARVA SHARMIK SANGH	January 24, 1967
NATIONAL UNION OF COMMERCIAL EMPLOYEES Vs. INDUSTRIAL TRIBUNAL	February 10, 1967
NAWAB SARDAR MEER SULTAN SAHEB ALIM KHAN SAHEB Vs. R.R. GIBSON	July 27, 1967
NEW STAR INDUSTRIES PVT LTD Vs. COMMISSIONER OF INCOME TAX BOMBAY	September 29, 1967
NIHALCHAND DALICHAND Vs. MUMTAZ SHAIKH	April 28, 1967
OFFICIAL LIQUIDATOR Vs. V M DESHPANDE	September 28, 1967
P C DOSHI Vs. 7TH INCOME TAX OFFICER C I WARD BOMBAY	February 1, 1967
P JOSEPH VARGHESE Vs. H J CHINOY	July 11, 1967
P.V. MASAND Vs. STATE OF MAHARASHTRA	November 20, 1967
PANDHARINATH SONE SHINDE Vs. RAMJAN AIMAT MUSALMAN	January 31, 1967
PARVATIBAI Vs. SHANKAR MAHADU VARKHADE	January 28, 1967
PARWATI Vs. JANABAI	November 17, 1967
PAYGONDA SURVGONDA PATIL Vs. JINGONDA SURGONDA PATIL	February 2, 1967
PRESIDENCY INDUSTRIAL BANK LTD Vs. HINDUSTAN LEATHER INDUSTRIES LTD	December 18, 1967
PUBLIC PROSECUTOR FOR AND ON BEHALF OF STATE Vs. JOAO VITO COLACO OF COLACOVADO	June 21, 1967
PUKHRAJ PANNALAL SHAH Vs. K K GANGULY	November 9, 1967
RAI SAHEB REKCHAND MOHOTA SPG AND WVG MILLS P LTD Vs. LABOUR COURT THE STATE OF MAHARASHTRA AT NAGPUR	March 7, 1967
RAMCHANDRA SHANKAR KAD Vs. SHANKAR GENU KAD	December 11, 1967
RAMCHANDRA SHESHGIRI KAMATH Vs. JANARDAN VISHWANATH HEGDE	November 15, 1967
RAMKRISHNA RAMNATH (FIRM) AND OTHERS Vs. COMMISSIONER OF SALES TAX, INDORE, M.P. AND ANOTHER	October 24, 1967
RAMKRISHNA SURYABHAN GAVAI AND ANOTHER Vs. KRISHNARAO GULABRAO DESHMUKH AND ANOTHER	August 4, 1967
REV MONS SEBASTLAO FRANCISCO XAVIER DOS REMEDIOS MONTEIRO OF CANDOLIM Vs. STATE	August 8, 1967
RUPCHAND HEMANDSAR PANJWANI Vs. HEERA JAWAHARLAL MIRCHANDANI	February 16, 1967
S C CAMBATTA AND CO PVT LIMITED Vs. COMMISSIONER OF EXCESS PROFITS TAX	September 14, 1967
SABASTIAO FRANCISCO XAVIER DOS REMEDIOS MENTEIRO BARDEZ-GOA Vs. STATE	November 17, 1967
SANTELINE FERNANDES Vs. MACKINNON MACKENZIE AND CO	August 8, 1967
SASSOON E D AND COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX	October 13, 1967
SEKSARIA COTTON MILLS LTD Vs. STATE OF MAHARASTRA	October 31, 1967
SEVERINO SANTOS DSOUZA Vs. STATE	November 22, 1967
SHARANAPPA ALIAS SHARANABASAPPA TIPAMA Vs. VEERAPPA R. MARANBASSARI	July 18, 1967
SHASHIKALABAI Vs. RETURNING OFFICER GRAM PANCHAYAT ELECTION UMRI	October 25, 1967
SHEVARAM THADHARAM JAISINGHANI Vs. INDIAN OIL CORPORATION LTD	November 14, 1967
SHRINATH BROTHERS Vs. CENTURY SPG AND MFG CO LTD	November 21, 1967
SHRIRAM HARIBHAU MANKAR Vs. MADHUSUDAN ATMARAM VAIRALE	July 21, 1967
SINDHU-HOCHTIEF INDIA PRIVATE LTD Vs. PRATAP DIALDAS	October 25, 1967
SK. HUSSAIN GULAB Vs. MAHARASHTRA REVENUE TRIBUNAL	November 9, 1967
STATE Vs. RAMAKANT YESHWANT NAGVENCAR	December 4, 1967
STATE OF MAHARASHTRA Vs. BHIMSHANKAR SIDDANNAPPPA THOBDE	August 2, 1967
STATE OF MAHARASHTRA Vs. MUNAFKHA LUKMANKHA MUSALAMAN	September 20, 1967
STATE OF MAHARASHTRA Vs. BHANUPRASAD SHYAMLAL JOSHI	January 28, 1967
STATE OF MAHARASHTRA Vs. MUNAFKHA LUKMANKHA PATHAN	February 1, 1967
STATE OF MAHARASHTRA Vs. MAHAMED HUSSAIN KAKRODDIN MANIYAR	December 13, 1967
SULOCHANA DADAJI Vs. COMMISSIONER NAGPUR DIVISION NAGPUR	January 25, 1967
SYED MAHABOOB RAJU Vs. HABIBSHA GARIBSHA	November 14, 1967
TAJDIN JAVERBHAI MAVANY Vs. UNION TERRITORY OF GOA, DAMAN AND DIU	April 29, 1967
TRANSPORT MANAGER, POONA MUNICIPAL TRANSPORT AND UNDERTAKING Vs. MAHARASHTRA STATE ROAD TRANSPORT CORPORATION	July 10, 1967
TRUSTEES OF PUTLIBAI R F MULLA TRUST Vs. COMMISSIONER OF WEALTH TAX	February 7, 1967
UDHAV SHANKAR GANGAWANE Vs. TARABAI	August 3, 1967
UNION OF INDIA Vs. HAIM AGHAJAN JER MANOR	September 6, 1967
UNION OF INDIA Vs. BABULAL UTTAMCHAND BHANDARI	July 12, 1967
UNION OF INDIA Vs. SUGRABAI	December 4, 1967
V D ANGAL Vs. STATE OF MAHARASHTRA	February 13, 1967
VALENTINO ESPERDIO DE SOUZA Vs. STATE	February 2, 1967
VASANJI GHELA AND CO Vs. STATE OF MAHARASHTRA	February 8, 1967
VASUDEO GANU VARTAK Vs. RETURNING OFFICER	July 4, 1967
VELJI DEORAJ AND CO Vs. COMMISSIONER OF INCOME TAX	September 13, 1967
VIRJI DEVSHI Vs. COMMISSIONER OF INCOME TAX	February 20, 1967
VITHOL POROBO DESSAI Vs. PREMAVATI PORBINA DESSAI	November 10, 1967
VOLKART BROTHERS Vs. INCOME TAX OFFICER COMPANIES CIRCLE IV4 BOMBAY	February 6, 1967
VOLKART BROTHERS Vs. INCOME TAX OFFICER	February 3, 1967
WAMAN SAMBHAJI DUKA Vs. NARHARI SAMBHAJIRAO PHATALE	March 14, 1967
WAMANRAO MOTIRAMJI MASODKAR Vs. AMRUTLAL GULABCHAND	October 18, 1967
WEST COAST PAPER MILLS LTD Vs. COMMISSIONER OF INCOME TAX BOMBAY	October 9, 1967
YADNESHAWAR MADHAV BHAWE Vs. MANGO RAOJI PATIL	December 5, 1967
YESHWANT BAPUJI MOKASHI Vs. STATE OF MAHARASHTRA	July 26, 1967
ZAINAB BAI WIFE OF HUSSAINBHAI EBRAHIM Vs. NAVAYUG CHITRAPAT CO LTD	December 16, 1967

Year 1967 of HIGH COURT OF BOMBAY

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