REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
A G KAZI Vs. C V JETHWANI	April 12, 1966
ANALIA EUGENIA NINFA FERNANDES Vs. JOAO ANTONIO DAMASO FERNANDES	March 25, 1966
ANKUSH BAMBIASINGH INDREKAR Vs. C D SINGH	March 14, 1966
ASARAM SAKHARAM BHANDWALADAR Vs. COMMISSIONER AURANGABAD DIVISION	December 13, 1966
ASHOK KRISHNARAO DHOTE Vs. DEAN, MEDICAL COLLEGE	October 17, 1966
ATMARAM SADASHIV DONGARWAR Vs. STATE OF MAHARASHTRA	July 5, 1966
BABGONDA RAMGONDA PATIL Vs. ANNA NEMGONDA PATIL	November 21, 1966
BALKISAN GAMBHIRSHET AGARWAL Vs. TUKARAM SHAHADU MALI	April 19, 1966
BASTYAN JAO PATIL Vs. SPECIAL LAND ACQUISITION OFFICER	September 26, 1966
BEHARILAL RAMCHARAN COTTON MILLS LIMITED Vs. COMMISSIONER OF INCOME TAX	February 25, 1966
BHARAT BARREL AND DRUM MANUFACTURING COMPANY PRIVATE LTD Vs. RAVAL B N	September 8, 1966
BHASKAR NARHAR DESHMUKH Vs. KISANLAL SADASUKHDAS	August 16, 1966
BHAUSA GANUSA PAWAR AND CO Vs. COMMISSIONER OF INCOME TAX	February 16, 1966
BOMBAY LABOUR UNION Vs. STATE OF MAHARASHTRA	September 22, 1966
BRITISH INDIA GENERAL INSURANCE CO LTD Vs. SABANNA SABANNA	September 5, 1966
BURMAH SHELL REFINERIES LIMITED Vs. G B CHAND (INCOME TAX OFFICER)	April 18, 1966
CENTRAL HINDUSTAN ORANGE AND COLD STORAGE CO LTD Vs. PRAFULLACHANDRA RAMACHANDRA OZA	February 17, 1966
CHAMPALAL Vs. DEPUTY COMMISSIONER OF SALES TAX EASTERN DIVISION NAGPUR AND 3 ORS	July 18, 1966
CHANDRAKANT GOVIND DESHMUKH Vs. STATE OF MAHARASHTRA	June 16, 1966
CHATRAPATI SHIVAJI CO-OPERATIVE HOUSING SOCIETY LTD. Vs. STATE OF MAHARASHTRA	October 21, 1966
CHHAGANLAL SAVCHAND Vs. COMMISSIONER OF INCOME TAX	February 23, 1966
COMMISSIONER OF INCOME TAX Vs. MALEGAON ELECTRICITY CO PVT LIMITED	February 10, 1966
COMMISSIONER OF INCOME TAX Vs. PORT CANNING AND LAND IMPROVEMENT COMPANY LIMITED	February 14, 1966
COMMISSIONER OF INCOME TAX Vs. JAGMOHANDAS J KAPADIA	February 15, 1966
COMMISSIONER OF INCOME TAX Vs. BOMBAY HING SUPPLY CO	February 4, 1966
COMMISSIONER OF INCOME TAX Vs. PATEL BROS	February 7, 1966
D.G. ASEGAONKAR Vs. STATE OF MAHARASHTRA	April 25, 1966
DAULATRAM MOHANDAS Vs. SUGRABAI RAJJABALI HEERA	June 20, 1966
DENA BANK LTD Vs. IRONSIDE LTD	December 20, 1966
DEVI RAMCHAND WASWANI Vs. S V BASTIKAR	August 20, 1966
DHONDBA ADKU Vs. CIVIL JUDGE JUNIOR DIVISION HINGANGHAT	July 5, 1966
EVARISTO ANTONIO VALENTINO MIRANDA AND WIFE Vs. STATE	November 23, 1966
EXCELSIOR FILM EXCHANGE Vs. UNION OF INDIA	December 5, 1966
GENERAL MOTOR-OWNERS ASSOCIATION Vs. MAHAMOODKHAN VAZIRKHAN	November 3, 1966
GUJAR A R Vs. STATE OF MAHARASHTRA	August 16, 1966
H.V. PHOPALE Vs. STATE OF MAHARASHTRA	July 1, 1966
HARILAL KACHODIMAL JOSHI Vs. THE STATE OF MAHARASHTRA	March 24, 1966
HAYATI USTA Vs. STATE	April 29, 1966
HEGDE M G Vs. WIRELESS MANUFACTURERS BOMBAY	March 21, 1966
HEMCHAND MAHABIR PRASAD SINGHANIA Vs. SUBHKARAN NANDLAL BARAGRA	June 22, 1966
HIRJEE Vs. STATE OF MAHARASHTRA	July 13, 1966
HONORALO DE SOUZA Vs. PEDRO MANUEL PURIFICACAO DE SOUZA AND STATE	July 6, 1966
IN RE Vs. SHANKER ANANT VERLEKAR	November 19, 1966
J K CHEMICALS LIMITED Vs. COMMISSIONER OF INCOME TAX	February 18, 1966
J S DAVAR Vs. SHANKAR VISHNU MARATHE	August 20, 1966
JAGANNATH PUNDLIK Vs. SUKHDEO ONKAR WANKHEDE	August 10, 1966
JAGANNATHPURI GURU KAMALESHWARPURI Vs. GODABAI	December 22, 1966
JAGJIVAN KANJI BHOJANI Vs. MANGAL CO OPERATIVE HOUSING SOCIETY LTD	October 11, 1966
JAIWANTI MAFATLAL GAGALBHAI Vs. ARVIND NAVINCHANDRA MAFATLAL	November 22, 1966
JANATA OIL INDUSTRIES NAGPUR Vs. DEPUTY COMMISSIONER OF SALES TAX EASTERN DIVISION NAGPUR	July 18, 1966
JAYANTHILAL PURSHOTTAMDAS PATEL Vs. GORDHANDAS DESAI PRIVATE LTD	October 11, 1966
JOKHIRAM RAMCHANDRA Vs. COMMISSIONER OF INCOME TAX	February 21, 1966
K K KHADILKAR Vs. INDIAN HUME PIPE CO LTD	August 22, 1966
KAMANI EMPLOYEES UNION Vs. KAMANI ENGINEERING CORPORATION LTD	March 15, 1966
KAMLABAI REKHCIIAND DANGRA Vs. NAYABRAO HANSRAO DESHMUKH	March 1, 1966
KANJI KARSANDAS THAKKAR Vs. LALA AMBU PATIL	December 19, 1966
KHURSHID BANU MAHIBUBASAHEB HADDIWALE Vs. MAHIBUBSABEH RAHIMAN HADDIWALE	March 21, 1966
KRISHNARAO BAKARAMJI HADGE Vs. STATE OF MAHARASHTRA	July 27, 1966
L M MAHURKAR Vs. SALES TAX OFFICER CIRCLE II NAGPUR	October 11, 1966
L S SHERLEKAR Vs. D L AGARWAL	August 12, 1966
L.R. MELWANI Vs. STATE OF MAHARASHTRA	October 12, 1966
LAKSHMANDAS CHAGANLAL BHATIA Vs. STATE OF MAHARASHTRA	April 27, 1966
LEOFRED LOBO Vs. STATE	October 3, 1966
LILAVATI GULABCHAND AMICHAND Vs. THE MUNICIPAL CORPORATION OF GREATER BOMBAY	April 29, 1966
LOKAMANYA MILLS BARSI LIMITED Vs. BARSI MUNICIPAL COUNCIL BARSI	November 22, 1966
M A KHAN Vs. STATE OF MAHARASHTRA	April 12, 1966
MACKINNON MACKENZIE AND CO PRIVATE LTD Vs. HABIBA EUSOOF KARBELKAR	September 6, 1966
MADHAV VITHOBA WANI Vs. DHONDUDAS BHAUDAS BAIRAGI	January 17, 1966
MAHADEO GANGAPRASAD Vs. INCOME TAX OFFICER SECOND	January 21, 1966
MAHURKAR L M Vs. STO	October 11, 1966
MANAGER GENERAL MOTOR OWNERS ASSOCIATION WASHIM Vs. MAHAMOODKHAN VASIR KHAN	November 23, 1966
MANOHAR AND ANOTHER Vs. MAHARASHTRA REVENUE TRIBUNAL AND OTHERS	August 6, 1966
MANOHAR VITHAL VELANKIWAR Vs. CONTROLLER OF ESTATE DUTY	June 22, 1966
MANUEL PHILIP PERREIRA Vs. STATE	April 27, 1966
MARIAMBAI Vs. MACKINNON MACKENIZIE AND CO PVT LTD	October 6, 1966
MIRAJ CITY MUNICIPALITY Vs. AMERICAN BOARD OF FOREIGN MISSION	February 7, 1966
MODERN BUILDERS Vs. HUKMATRAI N VADIRANI	September 27, 1966
MOTIRAM GANGARAM Vs. THE STATE OF MAHARASHTRA	March 24, 1966
MUNICIPAL COMMITTEE OF MALKAPUR Vs. BALLABHDAS MATHURADAS LAKHANI	July 29, 1966
MUNICIPAL COMMITTEE SAONER Vs. RATHI N D	July 26, 1966
MUNICIPAL CORPORATION OF GREATER BOMBAY Vs. KULKARNI R N	March 4, 1966
MYSORE SPINNING AND MANUFACTURING COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX	February 2, 1966
NANAVATI and CO PRIVATE LTD Vs. R C DUTT	February 10, 1966
NANDIAL MORE Vs. RAMCHANDIRAM MIRCHANDANI	August 19, 1966
NANDLAL MORE Vs. R MIRCHANDANI	August 19, 1966
NATIONAL UNION OF COMMERCIAL EMPLOYEES Vs. STATE OF MAHARASHTRA	October 27, 1966
NAVINCHANDRA RATILAL PATEL Vs. GORDHANDAS DESAI PRIVATE LTD	December 2, 1966
NETHRAM Vs. SHANKARLAL DHORULAJI PALIWAL	June 16, 1966
P K PORWAL Vs. LABOUR COURT NAGPUR	December 23, 1966
P V NASIK Vs. STATE OF MAHARASHTRA	August 16, 1966
PALANISWAMY VAIYAPURI Vs. STATE OF MAHARASHTRA	February 17, 1966
PAUL VAZ Vs. ELIZABETH FERNANDES	January 17, 1966
PIONEER DYEING HOUSE LTD Vs. SHANKER VISHNU MARATHE	August 20, 1966
PRAKASH RAJMAL BALDOTA Vs. UNIVERSITY OF BOMBAY	July 27, 1966
PREMIER CONSTRUCTION COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX	February 23, 1966
PRESIDENT NAGARPALIKA PRATHAMIK SHALA SHIKSHAK SERVANTS CO-OPERATIVE CREDIT Vs. RAMCHANDRA DAMODAR UMALKAR	December 2, 1966
RAJANIKANT KESHAV BHANDARI Vs. STATE	June 25, 1966
RAJARAM TOTARAM PATEL Vs. MAHIPAT MAHADU PATEL	October 27, 1966
RAJGOPAL RAGHUNATHDAS SOMANI Vs. RAMCHANDRA HAJARIMAL JHAVAR	November 15, 1966
RAJNIKANT KESHAV BHANDARI Vs. STATE	August 1, 1966
RAM BAHADUR THAKUR AND CO Vs. R B SHREERAM DURGAPRASAD PRIVATE LTD	August 9, 1966
RAMCHANDRA MAHADEO KHONDRE Vs. PARASU DATTU KADAM	July 27, 1966
RAMESHALIASWAGHARI RAMESH Vs. SATISH SAHNEY COMMISSIONER OF POLICE	March 25, 1966
RANGNATH LAHANU LAMBHALE Vs. GOPAL KASHINATH MULAY	November 15, 1966
RANGU VITHOBA Vs. RAMBHA DINA	December 7, 1966
RANI ANNAPURNABAI Vs. COURT OF WARDS	October 27, 1966
RANU THAKU KOKATE Vs. SANTU GOGA BHANGARE	October 25, 1966
RASHTRIYA MILL MAZDOOR SANGH Vs. STATE OF MAHARASHTRA	April 19, 1966
RATANJI ARDESHIR DUBASH Vs. STATE OF MAHARASHTRA	March 8, 1966
SAKHARAM TRIMBAK MHASKI Vs. ANANDA YESHWANT SUTE	July 27, 1966
SAKHARKHERDA EDUCATION SOCIETY SAKHARKHEDA Vs. STATE OF MAHARASHTRA	December 2, 1966
SANTU CHANDOMAL DASWANI Vs. STATE OF MAHARASHTRA	April 13, 1966
SARASWATIBAI Vs. BHIKAMCHAND PREMSUKHDAS	June 17, 1966
SAROJ NAYUDU Vs. APPELLATE ASSISTANT COMMISSIONER OF INCOME-TAX NAGPUR	September 7, 1966
SECRETARY MUNICIPAL COMMITTEE ACHALPUR CITY Vs. NANDKISHORE	August 10, 1966
SHAKTI OFFSET WORKS Vs. INSPECTING ASSISTANT COMMISSIONER	September 7, 1966
SHIVRAJ FINE ART LITHO WORKS Vs. AUTHORITY UNDER THE MINIMUM WAGES ACT NAGPUR	July 13, 1966
SHOLAPUR MUNICIPAL CORPORATION Vs. MALKARJUN KALYANAPPA VAJIRKAR	December 16, 1966
SHRI MELICIO FERNANDES Vs. MOHAN NAIR	February 25, 1966
SIDDI YAKUB SIDDI MAHAMUD SHEKHANI Vs. STATE OF MAHARASHTRA	March 17, 1966
SITARAM DADA SAWANT Vs. RAMU DADA SAWANT	December 14, 1966
SOPHY KELLY Vs. STATE OF MAHARASHTRA	September 9, 1966
STATE INSURANCE CORPORATION BOMBAY Vs. BHARAT BARREL AND DRUM MANUFACTURING CO PRIVATE LTD	September 19, 1966
STATE OF MAHARASHTRA Vs. SHARAD KESHAV	March 1, 1966
STATE OF MAHARASHTRA Vs. HUSSEIN KASIM KANHEKAR	December 14, 1966
SUNMITRA AUTO RICKSHAW SAHAKARI SANGH LTD Vs. DIRECTOR OF TRANSPORT	November 18, 1966
SUPERINTENDENT OF STAMPS AND CHIEF CONTROLLING REVENUE AUTHORITY Vs. GOVIND PARMESHWAR NAIR	October 27, 1966
TARACHAND GUPTA Vs. UNION OF INDIA	July 8, 1966
THE MUNICIPAL CORPORATION OF THE CITY OF SHOLAPUR Vs. ANIL SHANKARRAO BHAGWAT	March 29, 1966
UMEDMAL DEVIJI OSWAL Vs. K CHOPDA AND CO	February 16, 1966
V RUIA Vs. S DALMIA	November 21, 1966
VILLAGE PANCHAYAT DHARNA WADHONA BUZRUK Vs. COMMISSIONER NAGPUR DIVISION NAGPUR	September 13, 1966
VISHNU DUTT VASHISTH Vs. MAHARASHTRA WATCH GRAMOPHONE COMPANY	November 2, 1966
VITHOBA CAMPRO MANGUESHKAR Vs. STATE	July 29, 1966
WHOLESOME GRAIN AND SEED MERCHANTS ASSOCIATION NAGPUR Vs. STATE OF MAHARASHTRA	April 6, 1966
XEC AYUB MINEIRO Vs. STATE	April 12, 1966
YESHWANT AMBARSA MAMARDE Vs. AUTHORITY UNDER MINIMUM WAGES ACT NAGPUR	August 19, 1966
ZANDU PHARMACEUTICAL WORKS LTD Vs. R N KULKARNI AND CO	February 9, 1966
ZOOLFIQAR ALI CURRIMBHOY EBRAHIM Vs. OFFICIAL TRUSTEE OF MAHARASHTRA	July 27, 1966

Year 1966 of HIGH COURT OF BOMBAY

List of Cases

QUick Links

Get in Touch

Email

Contact Numbers

Address