REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
ABDUL GANI Vs. COMMISSIONER NAGPUR DIVISION	September 28, 1965
ABDUS SHUKOOR SHAIKH DAWOOD Vs. A M CHATTERJEA	April 5, 1965
ABHAY L KHATAU Vs. COMMISSIONER OF WEALTH TAX	March 3, 1965
AMBABAI JANHAVIBAI Vs. STATE OF MAHARASHTRA	January 21, 1965
AMBADAS RAMBHAU GUJAR Vs. STATE OF MAHARASHTRA	July 29, 1965
ANANT BABURAO SAWANT Vs. STATE OF MAHARASHTRA	June 18, 1965
ANANT JANARDHAN KARANDIKAR Vs. STATE OF MAHARASHTRA	August 2, 1965
ANKUSH NARAYAN SHINGATE Vs. JANABAI KOM RAMA SAWAT	April 23, 1965
ARANTEE MANUFACTURING CORPORATION Vs. BRIGHT BOLTS PRIVATE LTD	December 6, 1965
ARGO MARINE SUPPLY CO. Vs. S.S. "EASTHAMPTON," AN AMERICAN STEAMSHIP	April 15, 1965
ARJANDAS DAYARAM VACHHANI Vs. J S BAJAJ	June 16, 1965
ASIA PUBLISHING HOUSE (PRIVATE) LTD. Vs. ITS WORKMEN	September 18, 1965
ASSISTANT COLLECTOR OF CUSTOMS Vs. WARANA SAHAKARI SAKHAR KARKHANA	June 25, 1965
BALKRISHNA BHIVA Vs. INDUSTRIAL TRIBUNAL (SYED TAKI BILGRAMI)	February 11, 1965
BASHIR HUSSAIN PESHIMAM Vs. GULAM MOHOMED ISMAIL PESHIMAM	June 15, 1965
BHAGIRTHIBAI SHANKAR JADHAV Vs. POPAT SHANKAR BHUSAL	March 22, 1965
BHAGWANDAS RAMCHARANDAS Vs. PRESIDENT MUNICIPAL COMMITTEE ACHALPUR CITY	September 3, 1965
BHARAT TEXTILE ENGINEERING WORKS Vs. N A ATHALVE	April 27, 1965
BHIKU KERU GADE Vs. DASHRATH	November 17, 1965
BOMBAY PORT AND DOCK EMPLOYEES UNION Vs. MEHER (M.R.)	August 17, 1965
C.P. SUGANDHA BHANDAR Vs. THE UNION OF INDIA	October 21, 1965
CAETANO COLACO Vs. JOAO RODRIGUES	December 15, 1965
CALICO DYEING AND PRINTING WORKS Vs. COMMISSIONER OF INCOME TAX	February 25, 1965
CEPT Vs. LALCHAND HIRACHAND	February 15, 1965
CHAITRAM DAGADU SONAVANE Vs. MALEGAON PANCHAYAT SAMITI	March 25, 1965
CHIDAMBARAM MULRAJ AND CO PVT LIMITED Vs. COMMISSIONER OF INCOME TAX	January 29, 1965
CHIRAK CHANDU KHATIK Vs. G.V. KSHIRSAGAR	April 21, 1965
CHIRANJILAL TIBREWALA Vs. COMMISSIONER OF INCOME TAX	March 2, 1965
CHOITHRAM VERHOMAL Vs. A G KAZI	February 24, 1965
COMMISSIONER OF GIFT TAX Vs. G G MORARJI	February 11, 1965
COMMISSIONER OF GIFT TAX Vs. YOGENDRA N MAFATLAL	February 12, 1965
COMMISSIONER OF GIFT TAX Vs. SHAHAJI CHHATRAPATI	February 15, 1965
COMMISSIONER OF INCOME TAX Vs. PESTONJI HORMUSJI CONTRACTOR	March 1, 1965
COMMISSIONER OF INCOME TAX Vs. CHIMANLAL J DALAL AND CO	March 5, 1965
COMMISSIONER OF INCOME TAX Vs. CIBA PHARMA PVT LIMITED	January 20, 1965
COMMISSIONER OF INCOME TAX Vs. NEW CITIZEN BANK OF INDIA LIMITED	January 14, 1965
COMMISSIONER OF INCOME TAX Vs. S P JAIN	February 8, 1965
COMMISSIONER OF INCOME TAX Vs. BOMBAY STATE CO OPERATIVE BANK LIMITED	February 9, 1965
COMMISSIONER OF INCOME TAX Vs. NATIONAL GARAGE	July 6, 1965
COMMISSIONER OF INCOME TAX Vs. HIRANI CONSTRUCTION CO	July 8, 1965
COMMISSIONER OF WEALTH TAX Vs. J P PARDIWALA CHARITY TRUST	February 16, 1965
COMMISSIONER OF WEALTH TAX Vs. BELVANDI SUGAR FARM PRIVATE LIMITED	February 17, 1965
DAJIBA GURUNATH GAVANE Vs. SANGAPPA SHARANAPPA PATIL	November 23, 1965
DAMOMAL KAUSOMAL RAISINGHANI Vs. UNION OF INDIA	December 7, 1965
DATA XIVA NAIQUE DESAI Vs. STATE	January 25, 1965
DATTATRAYA SADASHIV DHOND Vs. GANPATI RANGHU GAOLI	March 29, 1965
DATTU BALA NIKAM Vs. VINAYAKRAO SHRIPATRAO PATWARDHAN	March 11, 1965
DEVIDASRAO Vs. RANGNATH	September 1, 1965
DEVIDASRAO JANARDANRAO Vs. RANGNATH RAMJI KIRDAT	August 31, 1965
DHANJI VIRJEE DETENU Vs. STATE OF MAHARASHTRA	December 6, 1965
DHARAMCHAND PREMCHAND Vs. KOPARGAON TALUKA KAPUS GINNING AND PRESSING SOCIETY LTD	September 16, 1965
EMPLOYEES STATE INSURANCE CORPORATION Vs. INDIAN TEXTILE MILLS	September 21, 1965
EMPLOYEES STATE INSURANCE CORPORATION Vs. BURMAH-SHELL OIL STORAGE AND DISTRIBUTING COMPANY OF INDIA LTD.	August 26, 1965
EMPLOYEES' STATE INSURANCE CORPORATION Vs. HINDUSTAN SHEET METAL WORKS	October 6, 1965
ENGINEERING MAZDOOR SABHA, BOMBAY Vs. MEHER	January 12, 1965
EXTRUSION PROCESSES PRIVATE LTD Vs. JIVABHAI MARGHABHAI PATEL	February 5, 1965
EXTRUSION PROCESSES PRIVATE LTD. Vs. GOREGAON ELECTRICAL INDUSTRIES PRIVATE LTD.	July 13, 1965
FACTORY MANAGER MODEL MILLS NAGPUR LTD Vs. STATE INDUSTRIAL COURT NAGPUR	October 12, 1965
GAGANDAS HOTCHAND Vs. J.S. BAJAJ	July 20, 1965
GAJANAN VISHWANATH KETKAR Vs. STATE OF MAHARASHTRA	July 22, 1965
GANGAVISHINDAS RIJHARAM BAJAJ Vs. ADVENT CORPORATION PRIVATE LTD	September 6, 1965
GOVERNMENT PLEADER, HIGH COURT Vs. S.L. JAIN	July 22, 1965
GRAM PANCHAYAT, SOIT Vs. ZILLA PARISHAD, CHANDA	October 13, 1965
HAJARIMAL GIRDHARILALJI SHOP Vs. HARINARAYAN SHEONARAYAN MAHESHWARI	July 1, 1965
HARALAL SADASHEORAO BANDE Vs. STATE INDUSTRIAL COURT NAGPUR	September 23, 1965
HASHOMAL MULCHAND Vs. J.S. BAJAJ	August 10, 1965
HIRALAL JERAMDAS Vs. THE COMMISSIONER OF INCOME	March 2, 1965
HIRALAL JERAMDAS Vs. COMMISSIONER OF INCOME TAX	March 1, 1965
I.R. HINGORANI Vs. PRAVINCHANDRA KANTILAL SHAH	March 1, 1965
IBRAHIM MOHAMMED ISSAK Vs. MACKINNON MACKENZIE & CO. (PRIVATE) LTD	March 5, 1965
INDIAN HUME PIPE CO LTD Vs. BHIRMRAO	July 7, 1965
INDUBAI Vs. VYANKATI VITHOBA SAWADBA	March 26, 1965
ISHWARA BHAU SAWANT Vs. PANDURANG VASUDEO KARMARKAR	March 19, 1965
ISHWARIPRASAD GANPATRAO Vs. SHANKAR DAYAL	February 18, 1965
JAGANNATH GANBAJI CHIKHALE Vs. GULABRAO RAGHOBAJI BOBDE	March 25, 1965
JAM MANUFACTURING CO LTD Vs. SADASHIV SITARAM	August 20, 1965
JOAQUINA CARDOZE Vs. SHIPPING CORPORATION OF INDIA LTD	April 1, 1965
JOHARIMAL RAMLAL Vs. COMMISSIONER OF INCOME TAX	February 18, 1965
K.N.P. PATEL AND ORS. Vs. K.L. KASAR AND ORS. AND THE JAYABHARAT INSURANCE CO. LTD.	February 15, 1965
KAMALINI MANMADE Vs. UNION OF INDIA	November 19, 1965
KAMALKAR SHANKAR WARDE Vs. CENTRAL BOARD OF TRUSTEES	December 21, 1965
KANTILAL KHODABHAI PATEL Vs. CHIBA BAVA BHANDARI	October 20, 1965
KAPOOR SILK MILLS, BOMBAY Vs. MILL MAZDOOR SABHA, BOMBAY	August 16, 1965
KASHIRAM PANDURANG RAJGURU Vs. MAHARASHTRA REVENUE TRIBUNAL BENCH AT NAGPUR	April 7, 1965
KASHIRAO Vs. CHUNNIBAI	November 19, 1965
KAZI FAIZUDDIN KAZI AZIMUDDIN Vs. KASHINATH DADA	August 23, 1965
KHAIRUNNISSA A.K. SIDDIKI Vs. MUNICIPAL CORPORATION OF THE CITY OF BOMBAY	July 9, 1965
KIRSHNA GUNDU POTJATE Vs. STATE OF MAHARASHTRA	August 17, 1965
KISAN BHAGUJI BURKLE Vs. COLLECTOR	March 10, 1965
KISAN SUPDU INGALE Vs. BHUSAWAL BOROUGH MUNICIPALITY BHUSAWAL	January 6, 1965
KISHAN VALIYA PATIL Vs. STATE OF MAHARASHTRA	September 8, 1965
KRISHNAJI DATTATRAYA BAPAT Vs. SHANKAR RAMCHANDRA ABHYANKAR	June 14, 1965
LALJI MULJI Vs. STATE OF MAHARASHTRA	January 21, 1965
LASALGAON MERCHANTS CO OPERATIVE BANK LTD Vs. PRABHUDAS HATHIBHAI	March 16, 1965
M H TEJANI Vs. KULSUMBAI M JETHA	October 14, 1965
M/S CHILDAMBARAM MULRAJ AND CO. PVT. LTD Vs. THE COMMISSIONER OF INCOME	January 27, 1965
M/S. SOHANLAL SAMPATLAL Vs. UNION OF INDIA	July 31, 1965
MADHUSUDAN TUKARAM KULKARNI Vs. STATE OF MAHARASHTRA	October 5, 1965
MADHUSUDAN TUKARAM KULKARNI Vs. STATE OF MAHARASHTRA	October 6, 1965
MAHARASHTRA STATE ELECTRICITY BOARD Vs. MADHUSUDANDASS	April 21, 1965
MAHARASHTRA STATE ELECTRICITY BOARD BOMBAY Vs. TALEGAON DABHADE MUNICIPALITY	September 6, 1965
MAHARASHTRA SUGAR MILLS LTD Vs. ASHRU JAIWANT TRIBHUVAN	June 16, 1965
MAHENDRA KUMAR BHAGWANDAS RENDHERIA Vs. STATE OF MAHARASHTRA	January 20, 1965
MANIBAI Vs. RAJ KUMAR HARPAL DEO	July 23, 1965
MANORAMA S.MASUREKAR Vs. DHANLAXMI G. SHAH	December 25, 1965
MANSUKHLAL Vs. COMMISSIONER OF INCOME TAX	February 24, 1965
MARIA ANTONICA RODRIGUES Vs. D R BALIGA	October 22, 1965
MARUTI GURAPPA Vs. KRISHNA BALA	March 11, 1965
MARUTI SHIDALAPPA Vs. SHIVAPPA MALLAPPA CHAUGULE	July 15, 1965
MOHANLAL HOCHANDRA DOSHI Vs. STATE OF MAHARASHTRA	December 2, 1965
NARBHAISINGH HARNAMSINGH Vs. STATE OF MAHARASHTRA	July 19, 1965
NILKANTHRAO VITHALRO Vs. GANGABAI SHRIPATRO	June 23, 1965
NIRANJANSHING Vs. BHAGATRAI	September 1, 1965
OMPARKASH GOWARDHANDAS SINGHANIA Vs. G V KOIMATLUR	September 13, 1965
P.K. DESHMUKH Vs. SUDHABAI AMRUTRAO GAMBHIRRAO	September 22, 1965
PAINTS EMPLOYEES' UNION (BY GENERAL SECRETARY) Vs. NAIL (M.D.) (ASSISTANT COMMISSIONER OF LABOUR AT BOMBAY)	September 14, 1965
PEARLY ANDREW FRANZ Vs. OFFICIAL ASSIGNEE	June 25, 1965
PHIROJ A AND CO Vs. COMMISSIONER OF INCOME TAX	January 21, 1965
PODDAR G S Vs. COMMISSIONER OF WEALTH TAX	February 18, 1965
PRAKASH COTTON MILLS (PRIVATE) LTD. Vs. ATHALYE (N.A.) (INDUSTRIAL COURT, BOMBAY)	May 13, 1965
PRAMOD KUMAR JAIN Vs. COMMISSIONER OF WEALTH TAX BOMBAY CITY I BOMBAY	February 17, 1965
PRAVIN SANKALCHAND SHAH Vs. D B DALAL OFFICIAL LIQUIDDATOR	July 7, 1965
PREMIER AUTOMOBILES LIMITED Vs. INCOME TAX OFFICER	April 15, 1965
QUEENS CHEMISTS MFG DEPARTMENT Vs. G KORUTHU	March 10, 1965
R R KHANDELWAL Vs. COMMISSIONER OF INCOME TAX	March 3, 1965
R.K. GUPTA Vs. STATE OF MAHARASHTRA	September 17, 1965
RAGHUMAL BUDHUMAL Vs. P H JAGTIANI	February 19, 1965
RAJE VYANKATRAO JAGJIWANRAO DESHMUKH Vs. SITALPRASAD SIVNATH	June 28, 1965
RAJMAL DAGADURAM SHETH Vs. KISAN VINAYAK GUJAR	August 5, 1965
RALLIS (INDIA) LTD. Vs. KULKARNI (R.N.)	October 19, 1965
RALLIS INDIA LTD., BOMBAY Vs. ITS WORKMAN	April 3, 1965
RAMBHAU JAIRAM DHAMANGE Vs. PRESIDENT VINKAR CO OPERATIVE SOCIETY LTD	July 1, 1965
RAMCHANDRA NAGOJI KANDAM Vs. STATE OF MAHARASHTRA	October 14, 1965
RAMKRISHNA YESHWANT GORE Vs. SECRETARY VILLAGE PANCHAYAT BORJAI	September 21, 1965
RANGUBAI Vs. LAXMAN LALJI PATIL	August 20, 1965
RE: KHUSHALCHAND B. DAGA Vs.	September 9, 1965
REKHCHAND GOPALDAS MOHTA SPINNING AND WEAVING MILLS LIMITED Vs. COMMISSIONER OF INCOME TAX	July 6, 1965
RUKMANIBAI KHIMJI COOVERJI Vs. SHIVNARAYAN RAM ASHRE	March 22, 1965
RUSTAMJI CAWASJI Vs. GENERAL COTTON MILLS LTD	August 31, 1965
S F ENGINEER Vs. COMMISSIONER OF INCOME TAX	January 11, 1965
S N SRIKANTIA and CO Vs. UNION OF INDIA	December 24, 1965
S P JAIN Vs. UNION OF INDIA	October 7, 1965
S W V FREDRICKS Vs. KRISHNA SOPANRAO KAMBLE	June 28, 1965
SABITA BHAGWANDAS SHAH SMT Vs. MAJUMDAR K P 2ND ITO	March 31, 1965
SAHEBRAO ANNA RITPURE Vs. DATTATRAYA KRISHNAJEE PATEL	March 23, 1965
SAKINABI Vs. SALEBHAI HASANALI ENGINEER	March 15, 1965
SALUBAI RAMCHANDRA Vs. CHANDU SAJU	March 24, 1965
SARASWATIBAI Vs. GULAB AJWANI	August 2, 1965
SARJUBAI MADANGOPAL BHANGADIA Vs. PUKHRAJ MOTILAL KOCHAR	April 26, 1965
SAROTTAMRAO VISHWANATHRAO Vs. RAMRAO NARAYANRAO	August 10, 1965
SATWANT KAUR Vs. ABDUL KADAR ABDUL SUBHAN	October 12, 1965
SAVARI NATHU (G.) Vs. SUBHASH SILK MILLS, BOMBAY	November 26, 1965
SEKSARIA COTTON MILLS LTD Vs. A E NAIK	March 15, 1965
SEVANTILAL MANEKLAL SHETH Vs. COMMISSIONER OF INCOME TAX	February 19, 1965
SEVANTILAL MANEKLAL SHETH Vs. COMMISSIONER OF INCOME TAX	February 22, 1965
SHAIKH OMAR SHAIKHLAL Vs. MOHAMMADJI MADARJI	April 9, 1965
SHALIGRAM HIRALAL CHANDAK Vs. GOVINDRAO RATANLAL	April 23, 1965
SHAMJI DEOJI Vs. NAMDEO BAPUJI DHANDE	February 25, 1965
SHIVSHANKAR RAMKRISHNA KINI Vs. ANNA BALA GAWAD	February 11, 1965
SHRIPAT GOVINDJI SUKE Vs. SHRIMATI SARASWATIBAI SRIPAT	June 14, 1965
SITARAM BAPU RANE Vs. MUNICIPAL CORPORATION	September 27, 1965
SK. AHMAD SK. ABDULLA Vs. GIRIDHAR BHAGWANSA JIRAPURE	March 5, 1965
SOHANLAL G SANGHI Vs. COMMISSIONER OF INCOME TAX	July 6, 1965
SPECIAL LAND ACQUISITION OFFICER 1 BOMBAY AND BOMBAY SUBURBAN DISTRICT Vs. NATVERLAL JAMNADAS MUNI	September 3, 1965
STATE OF MAHARASHTRA Vs. GOURISHANKAR KAWADU SHENDE	September 28, 1965
STATE OF MAHARASHTRA Vs. GANPAT DHONDIBA SAWANT	April 22, 1965
STATE OF MAHARASHTRA Vs. BHALCHANDRA WAMAN PETHE	March 11, 1965
STATE OF MAHARASHTRA Vs. A H KHAN	March 8, 1965
STATE OF MAHARASHTRA Vs. ISMAIL ALISAHEB AWATE	March 9, 1965
STATE TRADING CORPORATION OF INDIA LTD Vs. IRONSIDE LTD	June 21, 1965
SUNDER PARMANAND LALWANI Vs. CALTEX INDIA LTD	August 20, 1965
SYED WARIS HUSSAIN Vs. FIRESTONE TYRE AND RUBBER COMPANY OF INDIA (PRIVATE) LTD.	February 12, 1965
TEJABAI Vs. SHANKARRAO BASWANAPPA	March 3, 1965
TRIBHUVANDAS VALLABHDAS Vs. COMMISSIONER OF INCOME TAX	February 3, 1965
TRIMBAK NARAYAN BHAGWAT Vs. KUMUDINI TRIMBAK BHAGAWAT	April 8, 1965
TUKARAM ZIPRU WANI Vs. BABAN DHONDU DESHMUKH	July 20, 1965
UNION BANK OF INDIA LTD Vs. M. PACHAPPA	March 29, 1965
UPENDRA SUBHANNA PRABHU Vs. FIRST LABOUR COURT, BOMBAY	September 21, 1965
V.V. IYER Vs. JASJIT SINGH	July 26, 1965
VALIA K H Vs. COMMISSIONER OF INCOME TAX	February 24, 1965
VASNATAL RANCHHODDAS PATEL Vs. UNION OF INDIA	October 18, 1965
VILLAGE PANCHAYAT OF KANHAN PIPRI DISTRICT NAGPUR Vs. STANDING COMMITTEE ZILLA PARISHAD NAGPUR	November 22, 1965
VILLAGE PANCHAYAT OF KANHAN-PIPRI DISTRICT NAGPUR Vs. STANDING COMMITTEE ZILLA PARISHAD NAGPUR	October 22, 1965
VISHWARASARO DAJIBARAO GHUGE Vs. VALLABHDAS SHEONARAYAN SHARAM	January 19, 1965
VITHAL MAHADEO KUMBHAR Vs. UNION OF INDIA	March 8, 1965
VITHOBA BALAJI GHODKE Vs. BALAKRISHNA GANESH BHALERAO	October 20, 1965
YADAV BHIKA WARADE Vs. MAHARASHTRA REVANUE TRIBUNAL, NAGPUR AND OTHERS	April 16, 1965
YADEO BHIKA WARADE Vs. MAHARASHTRA REVENUE TRIBUNAL, NAGPUR	April 15, 1965

Year 1965 of HIGH COURT OF BOMBAY

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